|
A. K. BABY Vs. STATE OF KERALA
|
March 31, 2026 |
|
A.CHANDRAKUMARAN NAIR Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 9, 2026 |
|
A.K. SHAMSUDHIN DEPUTY CHIEF CONTROLLER OF EXPLOSIVES Vs. C.B.I., COCHIN
|
February 6, 2026 |
|
A.P. VARGHESE Vs. INSPECTOR OF POLICE
|
February 16, 2026 |
|
AAYISHA MUHSIN Vs. PRINCIPAL SECRETARY
|
January 5, 2026 |
|
ABDUL HAMID MAKAME Vs. STATE OF KERALA
|
March 19, 2026 |
|
ABDUL JALEEL Vs. STATE OF KERALA
|
February 17, 2026 |
|
ABDUL KALAM Vs. DISTRICT COLLECTOR
|
February 23, 2026 |
|
ABDUL RAHIM Vs. UNION OF INDIA
|
April 7, 2026 |
|
ABHIJITH Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 8, 2026 |
|
ABID Vs. STATE OF KERALA
|
February 4, 2026 |
|
ABIJITH L. Vs. STATE OF KERALA
|
August 17, 2026 |
|
ABOOBACKER N.K. Vs. STATE OF KERALA
|
February 23, 2026 |
|
ABOOBACKER SIDDIQUE Vs. STATE OF KERALA
|
June 1, 2026 |
|
ABRAHAM Vs. STATE BANK OF INDIA
|
May 22, 2026 |
|
ABRAHAM THALOTHIL Vs. STATE OF KERALA
|
April 10, 2026 |
|
ADHIL RAMEEZ P. Vs. STATE OF KERALA
|
June 24, 2026 |
|
ADMISSION SUPERVISORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA Vs. KARTHIK DEV
|
January 6, 2026 |
|
AJAY PRATAP SINGH Vs. STATE OF KERALA
|
July 27, 2026 |
|
AJITH Vs. UNION OF INDIA
|
July 14, 2026 |
|
AJITH KUMAR K. Vs. STATE OF KERALA
|
March 10, 2026 |
|
ALAVIKUTTY. T. K Vs. STATE OF KERALA
|
March 11, 2026 |
|
ALEENA ALEX Vs. STATE OF KERALA
|
June 5, 2026 |
|
ALEXANDER Vs. MUTTURUTHY SREE BHUVANESWARI TEMPLE
|
January 20, 2026 |
|
ALEXANDER KUNJUKUNJU Vs. BHARAT PETROLEUM CORPORATION LTD.
|
February 17, 2026 |
|
ALEYAMMA THOMAS Vs. ALICE GEORGE
|
May 22, 2026 |
|
ALEYKUTTY VARKEY Vs. APPELLATE TRIBUNAL UNDER THE MAINTENANCE
|
January 29, 2026 |
|
ALICE ARUN THOMAS Vs. INCOME TAX OFFICER
|
May 20, 2026 |
|
ALKARSF APPARELS PVT. LTD. Vs. STATE OF KERALA
|
January 14, 2026 |
|
ALL INDIA LPG DISTRIBUTORS FEDERATION Vs. UNION OF INDIA
|
March 10, 2026 |
|
ANAGH Vs. STATE OF KERALA
|
February 19, 2026 |
|
ANAZ M.A. Vs. STATE OF KERALA
|
January 14, 2026 |
|
ANDROO ALAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 28, 2026 |
|
ANIL DAMODAR SHIRODKAR Vs. GILGIT THOMAS
|
April 21, 2026 |
|
ANILKUMAR Vs. STATE OF KERALA
|
January 7, 2026 |
|
ANITHA C. D/O C.S THANKAPPAN Vs. STATE OF KERALA
|
February 23, 2026 |
|
ANJU KRISHNA Vs. STATE OF KERALA
|
June 1, 2026 |
|
ANNAMANADA KALIMON VYAVASAYA SAHAKARANA SANGHAM LTD. Vs. STATE OF KERALA
|
March 12, 2026 |
|
ANNAMMA JACOB Vs. SECRETARY TO GOVERNMENT
|
April 7, 2026 |
|
ANOOP JAYAKUMAR Vs. ANIL KUMAR
|
August 14, 2026 |
|
ANOOP NAMBIAR Vs. UNION OF INDIA
|
March 13, 2026 |
|
ANTO AUGUSTINE Vs. UNION OF INDIA
|
May 22, 2026 |
|
ANTONY RAJU Vs. STATE OF KERALA
|
March 17, 2026 |
|
ANU ANIL NAIR Vs. STATE OF KERALA
|
June 10, 2026 |
|
ANUJA ANILKUMAR Vs. STATE OF KERALA
|
August 21, 2026 |
|
ANUMOD Vs. STATE OF KERALA
|
March 23, 2026 |
|
ANWAR HUSSAIN Vs. TEHSILDAR
|
February 13, 2026 |
|
APPUKUTTAN Vs. STATE OF KERALA
|
March 3, 2026 |
|
ARJUN KRISHNA Vs. SUDHEESH
|
March 6, 2026 |
|
ARMY WELFARE HOUSING ORGANISATION Vs. UNION OF INDIA
|
February 20, 2026 |
|
ARUN KUMAR P. Vs. STATE OF KERALA
|
March 19, 2026 |
|
ASHA A.V Vs. STATE OF KERALA
|
March 24, 2026 |
|
ASHIN CHACKO Vs. STATE OF KERALA
|
June 23, 2026 |
|
ASHIQUE Vs. STATE OF KERALA
|
March 4, 2026 |
|
ASSISTANT COMMISSIONER, KVAT Vs. JOHN JACOB
|
May 29, 2026 |
|
ASWATHI PRASAD @ ASWATHI R. NAIR Vs. SUBI MAMEN
|
February 20, 2026 |
|
ASWIN KRISHNA Vs. SOUTH INDIAN BANK
|
June 1, 2026 |
|
ATHIRA Vs. UNITED INDIA INSURANCE CO.LTD.
|
March 16, 2026 |
|
ATHIRA MANGALATHU RAJ Vs. DISTRICT POLICE CHIEF
|
June 15, 2026 |
|
ATHUL .P Vs. STATE OF KERALA
|
January 12, 2026 |
|
AUGUSTINE Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 9, 2026 |
|
AUTHORISED OFFICER Vs. GLENNY
|
June 2, 2026 |
|
AUTHORISED OFFICER SOUTH INDIAN BANK LTD. Vs. NAVAS SULAIMAN
|
January 22, 2026 |
|
AUTHORIZED OFFICER, AXIS BANK LTD. Vs. REJI PAULOSE
|
June 1, 2026 |
|
AYSHATH BUNAYATH Vs. UNION OF INDIA
|
May 29, 2026 |
|
BABILU SANKAR Vs. SREE PADMANABHA SWAMY TEMPLE
|
February 27, 2026 |
|
BABU AVARACHAN Vs. STATE OF KERALA
|
May 22, 2026 |
|
BABU C.G. Vs. STATE OF KERALA
|
January 12, 2026 |
|
BABY Vs. STATE OF KERALA
|
March 31, 2026 |
|
BABY Vs. STATE OF KERALA
|
January 27, 2026 |
|
BALACHANDRAN Vs. SAJAN MATHEW
|
February 18, 2026 |
|
BALAKRISHNAN Vs. ALAPPUZHA MUNICIPALITY
|
January 23, 2026 |
|
BALAKRISHNAN N.V Vs. THE SECRETRARY, PERINGOME-VAYAKKARA GRAMA PANCHAYATH
|
March 2, 2026 |
|
BALAMURALI KRISHNA M. Vs. UNION OF INDIA
|
May 29, 2026 |
|
BASHEER HAJI Vs. MUSTHAFA MOOSA
|
July 14, 2026 |
|
BAVA REALTORS Vs. STATE OF KERALA
|
June 22, 2026 |
|
BEENA P.K. Vs. STATE OF KERALA
|
January 16, 2026 |
|
BEJEESKUMAR.M Vs. STATE OF KERALA
|
February 6, 2026 |
|
BHAGEESH POORADAN Vs. STATE OF KERALA
|
June 18, 2026 |
|
BHARAT SURSINGH ASHER Vs. RUPA PRAVEEN ASHER
|
July 8, 2026 |
|
BHARATHI AMMA Vs. STATE OF KERALA
|
March 3, 2026 |
|
BICHATHU Vs. STATE OF KERALA
|
June 4, 2026 |
|
BIJU Vs. STATE OF KERALA
|
April 17, 2026 |
|
BIJUKUMAR S. Vs. LT.GEN SUKHDEEP SANGWAN, SM
|
February 11, 2026 |
|
BINDHU Vs. THIRUVANANTHAPURAM SERVICE CO-OPERATIVE BANK LTD.
|
February 18, 2026 |
|
BINEESH Vs. MATHEW JOSEPH
|
January 12, 2026 |
|
BINOY BALAKRISHNAN Vs. STATE OF KERALA
|
January 6, 2026 |
|
BOARD OF TRUSTEES Vs. COCHIN PORT LEASEHOLDERS ASSOCIATION
|
June 30, 2026 |
|
BUS OPERATORS ORGANIZATION Vs. REGIONAL TRANSPORT AUTHORITY
|
January 27, 2026 |
|
C.A. JALEEL Vs. STATE OF KERALA
|
March 12, 2026 |
|
C.C.MOSSES Vs. STEWARD CO. LIMITED I
|
June 11, 2026 |
|
C.J. MATHEWS Vs. DISTRICT COLLECTOR, ERNAKULAM COLLECTORATE
|
February 5, 2026 |
|
C.K.ABDURAHIMAN Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANKL
|
March 26, 2026 |
|
C.N. PURUSHOTHAMAN Vs. P.M. JAMAL
|
January 19, 2026 |
|
CHAIRMAN AND MANAGING DIRECTOR KERALA STATE ELECTRICITY BOARD LTD. Vs. SUDHISH P.S.
|
March 25, 2026 |
|
CHANDRASENAN Vs. STETA OF KERALA
|
March 12, 2026 |
|
CHANNAPETTA SERVICE CO-OPERATIVE BANK LTD. Vs. G. ANITHAKUMARI
|
June 15, 2026 |
|
CHATHU @ ALAKKADAN CHATHU Vs. STATE OF KERALA
|
January 29, 2026 |
|
CHINCHU LIZEN BABU Vs. STATE OF KERALA
|
January 6, 2026 |
|
CHITHRALEKHA V HEADMISTRESS, THILLENKERI UP SCHOOL Vs. RENJITHA P.
|
January 14, 2026 |
|
CHOLAMANDALAM INVESTMENT & FINANCE COMPANY LTD. Vs. NAVAYUG INDIA FACILITY MANAGEMENT PRIVATE LIMITED
|
January 29, 2026 |
|
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED Vs. AZHAR
|
June 19, 2026 |
|
CHOORAPILAN JAMEELA Vs. PADAVANNA SHAMSEER
|
January 12, 2026 |
|
CLARA DOMINIC Vs. TOMY EAPEN
|
March 26, 2026 |
|
COCHIN MINERALS AND RUTILE LIMITED Vs. DIRECTORATE OF ENFORCEMENT
|
May 26, 2026 |
|
COCHIN MINERALS AND RUTILE LIMITED Vs. DIRECTORATE OF ENFORCEMENT
|
June 5, 2026 |
|
CONCILIUM MARINE GROUP A B Vs. SHARATH THAZHATHE VEEDU
|
March 31, 2026 |
|
COURT ON ITS OWN MOTION Vs. STATE OF KERALA
|
January 19, 2026 |
|
CREZIN INFRA LLP Vs. STATE OF KERALA
|
March 17, 2026 |
|
D+H SOLUTIONS INDIA PRIVATE LIMITED Vs. JAYAKRISHNAN RAMACHANDRAN NAIR
|
January 20, 2026 |
|
D. CHANDRAN Vs. S. ANILKUMAR
|
August 7, 2026 |
|
DARSHAN GRANITES Vs. STATE OF KERALA
|
January 23, 2026 |
|
DEEPA Vs. ACHUTHAN PILLAI
|
June 10, 2026 |
|
DEEPA GEORGE Vs. S. VALSA
|
July 8, 2026 |
|
DEEPAK Vs. KERALA STATE ELECTION COMMISSIONER
|
June 24, 2026 |
|
DEPUTY COMMISSIONER OF CUSTOMS Vs. STATE OF KERALA
|
March 10, 2026 |
|
DEPUTY SUPERINTENDENT OF POLICE VACB THRISSUR UNIT Vs. M. P. SUDHAKARAN FORMER SPECIAL TAHSILDAR
|
January 27, 2026 |
|
DHANLAXMI BANK LIMITED Vs. STATE OF KERALA
|
February 16, 2026 |
|
DHANYA DEVADAS Vs. KERALA STATE ELECTION COMMISSION
|
March 16, 2026 |
|
DILEEP Vs. SWAPNA DILEEP
|
March 10, 2026 |
|
DIRECTOR, DIRECTORATE OF MINING AND GEOLOGY Vs. C.K.G. ROCKS AND SLABS PVT. LTD.
|
February 10, 2026 |
|
DISTRICT COLLECTOR, COLLECTORATE Vs. SUJAYA A B, W/O KISHOR T.J
|
January 30, 2026 |
|
DIVISIONAL MANAGER & ASSISTANT GENERAL MANAGER, CANARA BANK Vs. AGI KUMAR S.
|
February 9, 2026 |
|
DR. MURALY P Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 8, 2026 |
|
DR. NAKULAN K.V Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT & ORS.
|
January 5, 2026 |
|
DR. RENI PHILIP Vs. SUVARNARAJENDRAN
|
August 4, 2026 |
|
DR. TRIVEDI MAHARSHI DINESHBHAI Vs. STATE OF KERALA
|
February 6, 2026 |
|
DR.ANOOP.R Vs. DR.SURABHI.S.L
|
May 26, 2026 |
|
DR.K.REMA Vs. STATE OF KERALA
|
January 12, 2026 |
|
DYNA SCARIA Vs. VERNIN VARKEY
|
March 31, 2026 |
|
E. D. & F. MAN LIQUID PRODUCTS ITALIA SRL Vs. EMIL TRADERS PRIVATE LIMITED
|
March 10, 2026 |
|
E.A.USMAN Vs. MAZHUVANNOR GRAMA PANCHAYATH
|
February 25, 2026 |
|
E.K. NARAYANAN Vs. UNION OF INDIA
|
June 1, 2026 |
|
EDAMANA VASUDEVAN NAMBOOTHIRI Vs. MALABAR DEVASWOM BOARD
|
March 23, 2026 |
|
EDISON Vs. STATE OF KERALA
|
July 13, 2026 |
|
EDISON BABU Vs. NARCOTIC CONTROL BUREAU
|
July 7, 2026 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. DR. PRETTY C.J.
|
July 21, 2026 |
|
ERIYAD PALLI Vs. ABOOBACKER K.M.
|
January 22, 2026 |
|
ERNAKULAM REGIONAL CO-OP MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
|
April 10, 2026 |
|
FAISAL Vs. STATE OF KERALA
|
May 18, 2026 |
|
FARASHA SHABNAM Vs. STATE OF KERALA
|
July 9, 2026 |
|
FATHIMA M. Vs. PERMANENT LOK ADALATH FOR PUBLIC UTILITY SERVICES
|
March 27, 2026 |
|
FATHIMA M. Vs. PERMANENT LOK ADALATH FOR PUBLIC UTILITY SERVICES
|
February 27, 2026 |
|
FAZEELA R.A Vs. STATE OF KERALA
|
March 27, 2026 |
|
FEDERAL BANK LTD Vs. FEDERAL BANK OFFICERS ASSOCIATION
|
February 27, 2026 |
|
FRANCIS T. CHACKO Vs. T.K.SAJEEVAN
|
July 30, 2026 |
|
G. SASIDHARAN Vs. STATE OF KERALA
|
April 7, 2026 |
|
GANGA CONSTRUCTIONS Vs. ASSISTANT EXECUTIVE ENGINEER
|
February 12, 2026 |
|
GEETHA Vs. STATE POLICE CHIEF OF KERALA
|
July 20, 2026 |
|
GEETHA VIJAYANARAYANAN Vs. DISTRICT REGISTRAR
|
March 4, 2026 |
|
GIGI VARGHESE Vs. VILLAGE OFFICER
|
May 29, 2026 |
|
GODS OWN COUNTRY HEALTH RESORTS INTERNATIONAL PVT. LTD. Vs. MARRIOT HOTELS INDIA PVT. LTD.
|
February 23, 2026 |
|
GOPAKUMAR Vs. UNION OF INDIA
|
January 8, 2026 |
|
GOPALA KRISHNAN Vs. STATE OF KERALA
|
January 8, 2026 |
|
GOPALAKRISHNAN K. Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 30, 2026 |
|
GOPINATH Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
June 18, 2026 |
|
GOVIND KRISHNAN Vs. STATE OF KERALA
|
February 25, 2026 |
|
GREENY TOMY Vs. STATE OF KERALA
|
May 21, 2026 |
|
GREEVAS JOB PANAKKAL Vs. TRACO CABLE COMPANY LIMITED
|
February 13, 2026 |
|
GURUVAYOOR INFRASTRUCTURE LIMITED Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT COCHIN ZONAL OFFICE
|
July 7, 2026 |
|
GURUVAYUR DEVASWOM EMPLOYEES UNION CONGRESS Vs. STATE OF KERALA
|
January 9, 2026 |
|
HAIDERALI KALLIYATH Vs. JASIF KATTEKKADAN
|
February 3, 2026 |
|
HANS JOSEPH Vs. UNION OF INDIA
|
March 31, 2026 |
|
HARI Vs. STATE OF KERALA
|
January 14, 2026 |
|
HARI DEVAGEETH Vs. UNION OF INDIA
|
May 15, 2026 |
|
HARIKUMAR K.K. Vs. STATE ELECTION COMMISSION
|
February 23, 2026 |
|
HAVILDAR B MANIKUTTAN Vs. UNION OF INDIA
|
February 9, 2026 |
|
HAYARUNISA ABDUL HAKKIM Vs. DIRECTOR GENERAL OF POLICE
|
June 1, 2026 |
|
HENNA P.K. Vs. STATE OF KERALA
|
June 22, 2026 |
|
HIGH COURT OF KERALA Vs. ANEENA JOSEPH
|
June 2, 2026 |
|
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SAIJU
|
February 11, 2026 |
|
IDUKKI DISTRICT POLICE CO-OPERATIVE SOCIETY Vs. STATE OF KERALA
|
January 20, 2026 |
|
IMR METALLURGICAL RESOURCES A.G. Vs. HINDUSTAN NEWSPRINT LTD.
|
February 16, 2026 |
|
IMRAN Vs. STATE OF KERALA
|
February 10, 2026 |
|
INDIAN ASSOCIATION OF PHYSICAL MEDICINE AND REHABILITATION Vs. UNION OF INDIA
|
January 22, 2026 |
|
INDIAN PENTECOSTAL CHURCH OF GOD Vs. BINU V. GEORGE
|
April 10, 2026 |
|
INSPECTOR GENERAL OF REGISTRATIONS Vs. MUHAMMED
|
July 13, 2026 |
|
JAMES GEORGE, A.K.A BASELIOUS MARTHOMA YAKOB PRADHAMAN Vs. DEPUTY DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
June 22, 2026 |
|
JAMES MATHEW Vs. STATE OF KERALA
|
February 16, 2026 |
|
JAMSHIYA AJMAL Vs. STATE OF KERALA
|
March 11, 2026 |
|
JANARDHANAN V. Vs. VISWANATHAN P.
|
February 19, 2026 |
|
JAYAKUMARI Vs. SPECIAL TAHASILDAR
|
January 15, 2026 |
|
JAYALEKSHMI L Vs. STATE OF KERALA
|
March 2, 2026 |
|
JIBIN GEORGE Vs. STATE OF KERALA
|
April 6, 2026 |
|
JILLMOL JOHN Vs. MANJUMOL K. V.
|
February 2, 2026 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. JAYAKUMAR
|
February 25, 2026 |
|
JOJO JOSE Vs. CHIEF SECRETARY GOVERNMENT OF KERALA
|
July 3, 2026 |
|
JOJU GEORGE Vs. STATE OF KERALA
|
March 23, 2026 |
|
JOLLYAMMA JOSEPH @ JOLLY Vs. STATE OF KERALA
|
June 4, 2026 |
|
JOMON JAISON Vs. STATE OF KERALA
|
June 8, 2026 |
|
JOSEPH Vs. STATE OF KERALA
|
February 27, 2026 |
|
JOSEPH Vs. MALANAD SERVICE CO-OP BANK
|
March 30, 2026 |
|
JOSHY K.J. Vs. STATE OF KERALA
|
July 28, 2026 |
|
JOSSY CHACKO Vs. STATE OF KERALA
|
January 27, 2026 |
|
JOVITA JAMES Vs. THE UNIVERSITY OF KERALA
|
February 26, 2026 |
|
JUBIN Vs. VILLAGE OFFICER, KOTTICKAL VILLAGE
|
May 18, 2026 |
|
JYOTHI Vs. STATE OF KERALA
|
January 8, 2026 |
|
K.A. ASHOKAN Vs. STATE OF KERALA
|
March 5, 2026 |
|
K.G. MANJUMOL Vs. NEW INDIA ASSURANCE CO. LTD.
|
March 3, 2026 |
|
K.H. NARAYANA Vs. S.L. BALAKRISHNA
|
March 17, 2026 |
|
K.IBRAHIM SUB INSPECTOR OF POLICE Vs. DY.S.P.VIGILANCE
|
January 21, 2026 |
|
K.JAMALUDHEEN Vs. ABOOBACKER
|
June 2, 2026 |
|
K.K.MATHEW Vs. STATE OF KERALA
|
February 6, 2026 |
|
K.N. MARZOOK Vs. DHANLAXMI BANK LIMITED
|
May 25, 2026 |
|
K.N.AMBIKA Vs. KERALA STATE ELECTRICITY BOARD LTD., REPRESENTED BY ITS SECRETARY
|
February 4, 2026 |
|
K.P.CHANDRAMOHAN Vs. STATE OF KERALA
|
July 16, 2026 |
|
K.RAMACHANDRAN Vs. STATE OF KERALA
|
January 16, 2026 |
|
K.T. SAIDALAVI Vs. RESERVE BANK OF INDIA
|
February 9, 2026 |
|
K.V SABU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 30, 2026 |
|
KAMAL KUMAR MANDAL Vs. STATE OF KERALA
|
January 29, 2026 |
|
KANICHODU MPCS LTD Vs. STATE OF KERALA
|
February 2, 2026 |
|
KANJIRAPPALLY GRAMA PANCHAYATH Vs. STATE OF KERALA
|
February 25, 2026 |
|
KANNAN Vs. ADISIVA ENTERPRISES, KOLLAM
|
May 18, 2026 |
|
KARNATAKA STATE ASSOCIATION OF THE MANAGEMENT OF NURSING AND ALLIED HEALTH SCIENCE Vs. STATE OF KERALA
|
February 10, 2026 |
|
KARTHIK Vs. VARKALA MUNICIPALITY
|
May 18, 2026 |
|
KARUVAKUNNEL ENTERPRISES Vs. STATE OF KERALA
|
February 25, 2026 |
|
KAVITHA CHANDRAN C.I. Vs. STATE OF KERALA
|
February 23, 2026 |
|
KERALA GRAMIN BANK Vs. SAIFUDHEEN. M
|
April 8, 2026 |
|
KERALA HEADLOAD WORKERS WELFARE BOARD Vs. T. P. TILES CENTRE
|
June 4, 2026 |
|
KERALA HIGH COURT GAZETTED OFFICERS ASSOCIATION Vs. STATE OF KERALA
|
January 28, 2026 |
|
KERALA HOCKEY Vs. KAL LEONAL PINHERO
|
April 1, 2026 |
|
KERALA MINERALS AND METALS LIMITED Vs. CARBON RESOURCES PRIVATE LIMITED
|
June 22, 2026 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. ARJUN
|
May 19, 2026 |
|
KERALA RETIRED JUDGES ASSOCIATION Vs. STATE OF KERALA
|
July 13, 2026 |
|
KERALA STATE CO OPERATIVE BANK LTD. Vs. P.SIDHARTHAKUMAR
|
February 6, 2026 |
|
KERALA STATE ELECTRCITY BOARD Vs. CEEBUILD CO. LTD.
|
March 26, 2026 |
|
KESAVAN Vs. D. CHANDRAN
|
February 24, 2026 |
|
KOOPLICAT AYURVEDA HOSPITAL Vs. STATE OF KERALA
|
March 17, 2026 |
|
KUNJUMOL Vs. PRESIDING OFFICER, LABOUR COURT
|
July 9, 2026 |
|
KUNNAMANGALAM CO- OPERATIVE RURAL BANK LTD. Vs. INSPECTOR OF POLICE, CYBER POLICE STATION SOUTH REGION, BRIHAN
|
February 20, 2026 |
|
KUZHUR SERVICE CO-OP BANK LTD. Vs. JAYAKUMAR
|
March 7, 2026 |
|
LAIJU Vs. DISTRICT COLLECTOR
|
March 26, 2026 |
|
LAKSHMI Vs. GOPI, (DIED) LHRS IMPLEADED
|
March 9, 2026 |
|
LAKSHMIKUTTY AMMA Vs. INDIRA
|
April 10, 2026 |
|
LAKSHMIPRIYA Vs. NEW INDIA ASSURANCE CO.
|
March 26, 2026 |
|
LAMIYA A.P. Vs. STATE OF KERALA
|
July 22, 2026 |
|
LIFE INSURANCE CORPORATION OF INDIA HEALTH INSURANCE DEPARTMENT Vs. CHANDRIKA C.P.
|
January 31, 2026 |
|
LIFIN SEBASTIAN Vs. DISTRICT COLLECTOR
|
February 5, 2026 |
|
LIJI Vs. STATE OF KERALA
|
February 11, 2026 |
|
LIMSY POLY Vs. STATE OF KERALA
|
June 29, 2026 |
|
LIMU VINCENT Vs. STATE OF KERALA
|
August 3, 2026 |
|
LINSON K. THOMAS Vs. UNION OF INDIA
|
March 13, 2026 |
|
LUNAR RUBBERS Vs. KERALA HEAD LOAD AND TIMBER WORKERS
|
January 30, 2026 |
|
M.K. SURESH KUMAR Vs. UNION OF INDIA
|
May 22, 2026 |
|
M.K. SURESH KUMAR Vs. UNION OF INDIA
|
February 17, 2026 |
|
M.KESAVA Vs. STATE OF KERALA
|
April 8, 2026 |
|
M.P. JACKSON Vs. RESERVE BANK OF INDIA
|
July 3, 2026 |
|
M.S. ANIL Vs. STATE OF KERALA
|
January 12, 2026 |
|
M.S. SUMARAJ Vs. KADUTHURUTHY URBAN CO-OPERATIVE BANK LIMITED
|
June 8, 2026 |
|
M.V,.VISWANATHAN KERALA WATER AUTHORITY Vs. M.V,.VISWANATHAN KERALA WATER AUTHORITY, REP. BY ITS MANAGING DIRECTOR
|
February 17, 2026 |
|
M/S HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
March 5, 2026 |
|
M/S HILL TOP PLANTATIONS Vs. EMOOR BHAGAVATHY DEVASWOM KALLEKULANGARA
|
January 16, 2026 |
|
M/S SIEMENS LIMITED Vs. STATE TAX OFFICER(IB), STATE GOODS AND SERVICE TAX DEPARTMENT
|
January 15, 2026 |
|
M/S. AUTHENTIC METALS Vs. ENFORCEMENT OFFICER
|
February 20, 2026 |
|
M/S. IRINE AGRO SPICES Vs. BOARD OF DIRECTORS OF AXIS BANK LTD.
|
July 10, 2026 |
|
M/S. KOSAMATTAM FINANCE LTD. Vs. DEPUTY LABOUR COMMISSIONER
|
February 9, 2026 |
|
M/S. MATHEW KORAH Vs. STATE OF KERALA
|
April 8, 2026 |
|
M/S. SPICEMORE TRADING COMPANY Vs. M/S. SPICES BOARD OF INDIA SUGANDABHAVAN
|
February 13, 2026 |
|
M/S. SREE MATHA COSMETIC INDUSTRIES Vs. BOARD OF DIRECTORS OF THE UCO BANK
|
August 10, 2026 |
|
M/S.AVT MCCORMICK INGREDIENTS PVT.LTD., Vs. UNION OF INDIA
|
August 20, 2026 |
|
MAHAVEERA TRANSPORT PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
|
July 2, 2026 |
|
MAHESH B. @ MAHESH PANJU Vs. STATE OF KERALA
|
July 16, 2026 |
|
MALABAR CEMENTS LTD. Vs. SUDEVAN
|
February 2, 2026 |
|
MALABAR DEVASWOM BOARD Vs. T.G. KRISHNAN
|
June 5, 2026 |
|
MALABAR PLANTATIONS Vs. THOTTAKAD ESTATE PVT.LTD.
|
July 1, 2026 |
|
MALU Vs. STATE OF KERALA
|
January 9, 2026 |
|
MANAGER, MAJLIS ENGLISH MEDIUM SCHOOL Vs. DEPUTY LABOUR COMMISSIONER
|
April 7, 2026 |
|
MANAGING DIRECTOR, KERALA STATE CIVIL SUPPLIES CORPORATION Vs. A.ABDUL SALIM
|
June 22, 2026 |
|
MANAPPURAM ASSET FINANCE LTD. Vs. ABDUL SALEEM
|
February 6, 2026 |
|
MANEESH Vs. STATE OF KERALA
|
March 30, 2026 |
|
MANJU Vs. BAR COUNCIL OF KERALA
|
May 18, 2026 |
|
MANJUMOL Vs. NEW INDIA ASSURANCE CO.LTD.
|
March 3, 2026 |
|
MANOJ Vs. DISTRICT COLLECTOR
|
January 19, 2026 |
|
MARIYAKUTTY Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
March 2, 2026 |
|
MARY HELP JOHN DAVID Vs. ANOOP
|
April 8, 2026 |
|
MAT AGRO PRODUCTS LTD. Vs. MANAGER, STATE BANK OF INDIA
|
February 5, 2026 |
|
MAVELIPURAM RESIDENTS ASSOCIATION Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
March 12, 2026 |
|
MAYA P.R. Vs. THE CO-OPERATIVE SERVICE EXAMINATION BOARD
|
May 21, 2026 |
|
MEKHANA SIBY Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS KERALA
|
July 13, 2026 |
|
MENON P.S Vs. REGISTRAR GENERAL
|
February 11, 2026 |
|
METROPOLITAN ARCHBISHOP Vs. KNANAYA CATHOLIC NAVEEKARANA SAMITHY
|
March 23, 2026 |
|
MIDHUN Vs. HINDUSTAN LATEX LIMITED (HLL)LIFECARE LIMITED
|
May 26, 2026 |
|
MINI SUNNY Vs. THURAVOOR GRAMA PANCHAYAT, THURAVOOR
|
February 11, 2026 |
|
MITHIRMALA SERVICE CO-OPERATIVE BANK LTD. Vs. SURENDRAN
|
July 7, 2026 |
|
MODERN DISTROPOLIS LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 23, 2026 |
|
MOIDEENKUTTY Vs. KERALA STATE MINORITY COMMISSION
|
May 5, 2026 |
|
MUBAS Vs. STATE OF KERALA
|
February 17, 2026 |
|
MUHAMMA LIME SHELL VYAVASAYA CO-OPERATIVE SOCIETY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 5, 2026 |
|
MUHAMMED Vs. DISTRICT GEOLOGIST
|
May 20, 2026 |
|
MUHAMMED ALI HAJI Vs. UNION OF INDIA
|
March 3, 2026 |
|
MUHAMMED ASLAM Vs. STATE OF KERALA
|
January 29, 2026 |
|
MUHAMMED AZAD Vs. STATE OF KERALA
|
July 7, 2026 |
|
MUHAMMED FIRDOUZ Vs. STATE OF KERALA
|
June 22, 2026 |
|
MUHAMMED SAHAL Vs. STATE OF KERALA
|
June 22, 2026 |
|
MUHESHKUMAR K. Vs. STATE OF KERALA
|
April 1, 2026 |
|
MUNEER Vs. STATE OF KERALA
|
February 19, 2026 |
|
N. BASURANGAN Vs. STATE OF KERALA
|
February 19, 2026 |
|
N.K.PRASANNAN Vs. STATE OF KERALA
|
March 10, 2026 |
|
NANDAKUMAR Vs. STATE OF KERALA
|
January 30, 2026 |
|
NANDINI THAMPATTI Vs. STATE OF KERALA
|
February 2, 2026 |
|
NARAYAN BHARATHAN Vs. STATE BANK OF INDIA
|
July 3, 2026 |
|
NATIONAL MEDICAL COMMISSION Vs. PRINCIPAL, KMCT MEDICAL COLLEGE
|
August 24, 2026 |
|
NAZEER Vs. STATE OF KERALA
|
July 9, 2026 |
|
NEELAKANDAN K.N Vs. STATE OF KERALA
|
March 4, 2026 |
|
NEVIL JOHN Vs. KERALA WATER AUTHORITY REPRESENTED
|
February 4, 2026 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. THE FEDERAL BANK LTD.
|
March 2, 2026 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. DEVAKI
|
June 4, 2026 |
|
NIMMY Vs. SHANJU
|
June 19, 2026 |
|
NISHA V. NAIR Vs. STATE OF KERALA
|
February 4, 2026 |
|
NITHEESH Vs. STATE OF KERALA
|
February 10, 2026 |
|
NITHIN Vs. STATE OF KERALA
|
January 28, 2026 |
|
NITHIN K.A. Vs. STATE OF KERALA
|
June 30, 2026 |
|
NIZAM B.S. Vs. STATE OF KERALA
|
June 18, 2026 |
|
NOOR MOHAMMED.S, Vs. ORIENTAL INSURANCE CO LTD.
|
September 2, 2026 |
|
NOUFAL Vs. STATE OF KERALA
|
February 23, 2026 |
|
NOUSHAD Vs. STATE OF KERALA
|
February 10, 2026 |
|
NOWFAL Vs. SECRETARY, ANGADIPPURAM GRAMA PANCHAYAT
|
January 30, 2026 |
|
O.T. ALEXANDER Vs. GENERAL SECRETARY INDUSTRIAL COMPLEX LABOUR UNION
|
August 19, 2026 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. P.P.SHAINY
|
June 4, 2026 |
|
ORIZONT TRADING LLP Vs. ADMINISTRATION OF UNION TERRITORY OF LAKSHADWEEP
|
February 18, 2026 |
|
P.G.THOMAS THARAKAN Vs. STATE LAND BOARD
|
January 14, 2026 |
|
P.J.ANTONY Vs. STATE OF KERALA
|
July 17, 2026 |
|
P.S. VINOD Vs. KOTTAYAM MUNICIPALITY
|
February 23, 2026 |
|
P.V. ALEXANDER Vs. MUTTURUTHY SREE BHUVANESWARI TEMPLE
|
January 20, 2026 |
|
P.V.RAVI Vs. SPE/CBI KOCHI
|
January 8, 2026 |
|
PANJOS BUILDERS Vs. PANJOS GARDEN APARTMENT OWNERS ASSOCIATION
|
March 2, 2026 |
|
PANKAJ BHANDARI Vs. STATE OF KERALA
|
February 13, 2026 |
|
PANKAJ KUMAR Vs. STATION HOUSE OFFICER
|
February 11, 2026 |
|
PARAVUR PERUVARAM DESIYA Vs. STATE OF KERALA
|
January 15, 2026 |
|
PARENTERAL DRUGS (INDIA) LTD. Vs. DRUGS INSPECTOR
|
May 20, 2026 |
|
PATTASSERIL PRIVATE LTD. Vs. STATE OF KERALA
|
January 28, 2026 |
|
PEARL HILL BUILDERS AND DEVELOPERS Vs. UNION OF INDIA
|
June 29, 2026 |
|
PEPSIN RAJ Vs. APPELLATE AUTHORITY OF PAYMENT OF GRATUITY ACT 1972
|
June 30, 2026 |
|
PHARMADUDE PHARMACY VANNAPPURAM Vs. STATE OF KERALA
|
June 19, 2026 |
|
PINNACLE MOTOR WORKS PVT. LTD. Vs. DEPUTY COMMISSIONER
|
February 11, 2026 |
|
POABS ENTERPRISES PRIVATE LIMITED Vs. NEW INDIA ASSURANCE CO. LTD.
|
June 22, 2026 |
|
PRADEEP BHARATHAN Vs. STATE OF KERALA
|
January 15, 2026 |
|
PRAKASH Vs. STATE OF KERALA
|
March 31, 2026 |
|
PRAMEELA BINEESHKUMAR Vs. STATE OF KERALA
|
September 3, 2026 |
|
PRAMEELA VARGHESE Vs. ABRAHAM SAMUEL
|
July 29, 2026 |
|
PRASANTH Vs. HOYSALA PROJECTS PRIVATE LIMITED
|
June 2, 2026 |
|
PRASANTH P.KUMAR Vs. STATE OF KERALA
|
March 26, 2026 |
|
PRAVEEN KUMAR Vs. STATE OF KERALA
|
February 19, 2026 |
|
PREMAKUMAR A.K. Vs. STATE OF KERALA
|
February 5, 2026 |
|
PREMILA SURENDRAN Vs. PRASANNA CHANDRAN
|
May 20, 2026 |
|
PRESIDENT KIZHAKKAMBALAM GRAMA PANCHAYATH Vs. STATE OF KERALA
|
February 13, 2026 |
|
PRINCIPAL Vs. STATE INFORMATION COMMISSION
|
February 9, 2026 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KALYAN JEWELLERS
|
March 11, 2026 |
|
PRINCY N.V. Vs. UNION OF INDIA
|
June 30, 2026 |
|
PROJECT DIRECTOR, NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. M.T. AHAMMED ALI
|
March 17, 2026 |
|
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
|
January 9, 2026 |
|
PUSHPAKUMARY Vs. STATE OF KERALA
|
March 4, 2026 |
|
PUTHUR SERVICE CO-OPERATIVE BANK LTD. Vs. SETHUMADHAVAN
|
June 2, 2026 |
|
R.RAGAVENDRAN Vs. UNION OF INDIA
|
February 6, 2026 |
|
R.S SANTHOSH KUMAR Vs. SOUTH INDIAN BANK LTD.
|
March 6, 2026 |
|
RADHAKRISHNAN Vs. TIJU THOMAS
|
February 10, 2026 |
|
RAGHAVAN Vs. UNION OF INDIA
|
February 6, 2026 |
|
RAHIMAN Vs. STATE OF KERALA
|
May 18, 2026 |
|
RAHUL B.R. Vs. STATE OF KERALA
|
February 12, 2026 |
|
RAISA EAPEN Vs. STATE OF KERALA
|
March 9, 2026 |
|
RAJENDRAN Vs. STATE OF KERALA
|
February 10, 2026 |
|
RAJENDRAN P. Vs. UNION OF INDIA
|
February 4, 2026 |
|
RAJESH Vs. ADDITIONAL DISTRICT MAGISTRATE
|
March 25, 2026 |
|
RAJESH Vs. AMBILI
|
March 12, 2026 |
|
RAJESH Vs. STATE OF KERALA
|
June 8, 2026 |
|
RAJESH Vs. ASOKAN
|
May 26, 2026 |
|
RAJESH Vs. KENDRIYA VIDYALAYA SANGATHAN
|
June 24, 2026 |
|
RAJESH BABU Vs. STATE OF KERALA
|
May 19, 2026 |
|
RAJU Vs. STATE OF KERALA
|
May 19, 2026 |
|
RAJU ABRAHAM Vs. STATE OF KERALA
|
January 5, 2026 |
|
RAJU K. MATHEWS Vs. ARVIND PUNDALIK TENDULKAR
|
June 17, 2026 |
|
RAKESH Vs. STATE OF KERALA
|
January 29, 2026 |
|
RAMACHANDRAN Vs. K.RAJU
|
June 29, 2026 |
|
RAMESH KUSULIA Vs. STATE OF KERALA
|
February 18, 2026 |
|
RAMESH VISWANATHAN Vs. STATE OF KERALA
|
February 11, 2026 |
|
RAMJITH NAYAK Vs. STATE OF KERALA
|
July 2, 2026 |
|
RANGE OFFICER, KOTTOOR FOREST RESERVE Vs. ANILKUMAR
|
June 1, 2026 |
|
RASHEED AHAMMED Vs. STATE OF KERALA
|
March 10, 2026 |
|
RASNA K. V. Vs. STATE OF KERALA
|
February 11, 2026 |
|
RATHEESH CHANDRAN R. Vs. INDIAN RAILWAY CATERING & TOURISM CORPORATION LTD.
|
March 12, 2026 |
|
RAVEENDRA PANICKER Vs. DISTRICT COLLECTOR
|
April 6, 2026 |
|
RAVIKUMAR PROPERTIES PVT. LTD. Vs. STATE OF KERALA
|
May 26, 2026 |
|
RCC-ACC (JV) Vs. BOARD OF MAJOR PORT AUTHORITY
|
April 6, 2026 |
|
REGIMON Vs. STATE OF KERALA
|
June 12, 2026 |
|
REGIONAL CANCER CENTRE (RCC) Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
June 18, 2026 |
|
REGIONAL MANAGER, FOOD CORPORATION OF INDIA Vs. MOHANDAS
|
March 31, 2026 |
|
RENJINI K.K Vs. MANNANCHERRY GRAMA PANCHAYAT
|
May 18, 2026 |
|
RENJITH LAL Vs. STATE OF KERALA
|
January 30, 2026 |
|
RENUKA KUMARI Vs. PRADEEP KUMAR
|
June 11, 2026 |
|
RESHMA Vs. KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LIMITED
|
May 25, 2026 |
|
RESHMI SASEENDRAN Vs. STATE OF KERALA
|
January 13, 2026 |
|
REVENUE DIVISIONAL OFFICER MUMTHAS BASHEER Vs. REVENUE DIVISIONAL OFFICER VERSUS MUMTHAS BASHEER
|
January 5, 2026 |
|
RINCY RUDIYARD.M Vs. KARTHIK E BINOD
|
February 3, 2026 |
|
ROBIN Vs. STATE OF KERALA
|
January 5, 2026 |
|
ROBIN S. Vs. STATE OF KERALA
|
January 9, 2026 |
|
ROOPA P. JOY Vs. UNION OF INDIA
|
September 1, 2026 |
|
ROSLIN JOHN Vs. STATE OF KERALA
|
February 24, 2026 |
|
RUKKIYA Vs. IDBI BANK
|
January 23, 2026 |
|
S S HYUNDAI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 19, 2026 |
|
S. ANIL KUMAR Vs. STATE OF KERALA
|
June 9, 2026 |
|
S. KRISHNANKUTTY CHETTIAR Vs. UNION OF INDIA
|
June 5, 2026 |
|
S. RADHAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE
|
January 28, 2026 |
|
SABU K.S. Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 2, 2026 |
|
SAFWAN ADHUR Vs. STATE OF KERALA
|
January 28, 2026 |
|
SAHADEVAN Vs. STATE OF KERALA
|
March 27, 2026 |
|
SAHEER Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
February 11, 2026 |
|
SAIDALAVI Vs. RESERVE BANK OF INDIA
|
February 9, 2026 |
|
SAJAN GEORGE Vs. UNION OF INDIA
|
June 17, 2026 |
|
SAJEESH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY PALAKKAD
|
February 5, 2026 |
|
SAJI Vs. STATE OF KERALA
|
June 17, 2026 |
|
SAJI SURENDRAN Vs. ELSA 3 MARITIME INC.
|
June 18, 2026 |
|
SAJI SURENDRAN Vs. ELSA 3 MARITIME INC.
|
January 23, 2026 |
|
SAJITH Vs. STATE OF KERALA
|
June 10, 2026 |
|
SAJITHANAND Vs. UNION OF INDIA
|
April 7, 2026 |
|
SAJU K.G Vs. STATE OF KERALA
|
January 5, 2026 |
|
SAKKEER HUSSAIN Vs. UNION OF INDIA
|
May 26, 2026 |
|
SALAHUDHEEN Vs. STATE OF KERALA
|
July 3, 2026 |
|
SALEELA Vs. LAILA
|
May 18, 2026 |
|
SALIM Vs. UNION OF INDIA
|
February 4, 2026 |
|
SANCHAR NIGAM PENSIONERS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
February 6, 2026 |
|
SANDIP K.LUIS Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 12, 2026 |
|
SANGEETHA Vs. PLANTATION CORPORATION OF KERALA LTD.
|
June 2, 2026 |
|
SANGEETHA LAKSHMANA Vs. REGISTRAR GENERAL, HIGH COURT OF KERALA
|
January 20, 2026 |
|
SANIL NARAYANAN NAMPOOTHIRI Vs. STATE OF KERALA
|
January 30, 2026 |
|
SANILKUMAR S Vs. STATE OF KERALA
|
January 7, 2026 |
|
SANOOP V V Vs. STATE OF KERALA
|
January 9, 2026 |
|
SANROYAL BUILDERS AND CONTRACTORS PVT LIMITED Vs. DIVYA BALU
|
April 8, 2026 |
|
SANTHA Vs. RAGHAVENDRAN
|
February 12, 2026 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA
|
May 18, 2026 |
|
SARATH Vs. STATE OF KERALA
|
February 2, 2026 |
|
SATHEESH KUMAR Vs. DISTRICT COLLECTOR
|
June 3, 2026 |
|
SATKUNAM @ SABESAN Vs. UNION OF INDIA
|
February 24, 2026 |
|
SECRETARY, KANNUR DISTRICT POLICE CO-OPERATIVE SOCIETY LTD. Vs. KANCHANA
|
June 5, 2026 |
|
SECRETARY, KERALA ADVOCATES CLERKS WELFARE FUND COMMITTEE Vs. GEETHA MOHAN
|
July 7, 2026 |
|
SELVA RUBIN L. Vs. M.V.KAILASH GAS
|
June 9, 2026 |
|
SENIOR SUPERINTENDENT OF POST OFFICES Vs. K.R. SASIKUMARAN
|
June 4, 2026 |
|
SHAHIR BASHEER Vs. STATE OF KERALA
|
March 25, 2026 |
|
SHAJI Vs. SOMAN
|
March 24, 2026 |
|
SHAJI SEBASTIAN Vs. JULIE JOSEPH
|
January 29, 2026 |
|
SHAMEEM Vs. STATE OF KERALA
|
February 12, 2026 |
|
SHAMSEERA PARAMBATH Vs. STATE OF KERALA
|
January 28, 2026 |
|
SHAMSUDHEEN Vs. STATE OF KERALA
|
January 28, 2026 |
|
SHANAVAS KHAN Vs. KOLLAM BAR ASSOCIATION
|
January 27, 2026 |
|
SHEELARANI Vs. S.RAVEENDRAN NAIR
|
June 11, 2026 |
|
SHENO SEBASTIAN Vs. SMITHA MAXON
|
March 5, 2026 |
|
SHIFNA K. Vs. STATE OF KERALA
|
July 15, 2026 |
|
SHIJOSH K. Vs. STATE OF KERALA
|
June 9, 2026 |
|
SHINY S.NAIR Vs. STATE OF KERALA
|
July 16, 2026 |
|
SHREE KUMRAMPUTHOOR BHAGAVATHY DEVASWOM Vs. MALABAR DEVASWOM BOARD
|
January 19, 2026 |
|
SHRI. RADHAKRISHNAN M.S. Vs. STATE OF KERALA
|
February 10, 2026 |
|
SHWETHA MENON Vs. STATE OF KERALA
|
March 11, 2026 |
|
SHYJAL C. Vs. STATE OF KERALA
|
January 14, 2026 |
|
SIMI KRISHNANKUTTY Vs. K.T.THOMAS
|
April 21, 2026 |
|
SINDHU Vs. UNION OF INDIA
|
August 18, 2026 |
|
SIVAKUMAR S. Vs. STATE OF KERALA
|
February 12, 2026 |
|
SIYAD M.S, Vs. STATE OF KERALA
|
April 7, 2026 |
|
SMITHA Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 12, 2026 |
|
SOBHANA MOHAN Vs. UNION OF INDIA
|
February 10, 2026 |
|
SOHAN Vs. STATE OF KERALA
|
January 19, 2026 |
|
SOHAN DAS Vs. REVENUE DIVISIONAL OFFICER
|
April 8, 2026 |
|
SOJAN.V.S Vs. STATE OF KERALA
|
June 3, 2026 |
|
SOMAN Vs. STATE OF KERALA
|
April 7, 2026 |
|
SONY ELDHOSE Vs. SUB REGISTRAR
|
June 29, 2026 |
|
SOUMYA GOPAL Vs. STATE OF KERALA
|
January 8, 2026 |
|
SOUTH INDIAN BANK LTD. Vs. ADDITIONAL COMMISSIONER OF CENTRAL TAX & CENTRAL EXCISE
|
February 18, 2026 |
|
SREE GOKULAM CHIT AND FINANCE CO. Vs. SAHIR
|
February 6, 2026 |
|
SREEDHANYA BHASKARAN Vs. BALAKRISHNAN
|
June 5, 2026 |
|
SREEJESH Vs. UNION OF INDIA
|
June 24, 2026 |
|
SREEKALA Vs. AJITH KUMAR
|
February 16, 2026 |
|
SREEKRISHNAPURAM SERVICE CO-OPERATIVE BANK LTD. Vs. ADDITIONAL REGISTRAR & SECRETARY
|
June 17, 2026 |
|
SREEKUMAR Vs. STATE OF KERALA
|
June 16, 2026 |
|
SREEKUMARAN NAMBOODIRI, Vs. U.P.MOHAMMED
|
June 11, 2026 |
|
SREEKUMARI Vs. SMITHA KURUP
|
April 7, 2026 |
|
SREELAKSHMY Vs. STATE OF KERALA
|
June 22, 2026 |
|
SREELATHA Vs. BHARAT PETROLEUM CORPORATION LTD.
|
January 28, 2026 |
|
SREEPARVATHY Vs. HIGH COURT OF KERALA
|
May 22, 2026 |
|
SREERAG Vs. STATE OF KERALA
|
April 10, 2026 |
|
SREEROSH DEVELOPERS PRIVATE LIMITED Vs. STATE OF KERALA
|
March 18, 2026 |
|
SRI RAMAKRISHNA SARADA SCHOOL OF NURSING SRI RAMAKRISHNA ASHRAMA CHARITABLE HOSPITAL, SASTHAMANGALAM Vs. STATE OF KERALA
|
January 27, 2026 |
|
SRISWAGATH S. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
January 5, 2026 |
|
STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED Vs. BALAKRISHNAN K.M
|
March 6, 2026 |
|
STATE OF KERALA Vs. KURIEN E. KALATHIL PROPRIETOR
|
February 11, 2026 |
|
STATE OF KERALA Vs. KERALA REVENUE DEPARTMENT STAFF ASSOCIATION KRDSA
|
June 30, 2026 |
|
STATE OF KERALA Vs. NIRADEEPAM ROLLER FLOUR MILL
|
February 5, 2026 |
|
STATE OF KERALA Vs. RAMAKRISHNAN SUNIL BABU
|
May 19, 2026 |
|
STATE OF KERALA Vs. PUSHPARANI
|
January 19, 2026 |
|
STATE OF KERALA Vs. MARTIN AUGUSTINE
|
April 1, 2026 |
|
STATE OF KERALA Vs. SUDHEER
|
March 2, 2026 |
|
STATE OF KERALA Vs. P.H.MUNEER
|
January 14, 2026 |
|
STATE OF KERALA Vs. ONE EARTH ONE LIFE
|
February 23, 2026 |
|
STATE PUBLIC INFORMATION OFFICER Vs. KERALA STATE INFORMATION COMMISSION
|
May 25, 2026 |
|
STELLAMMA XAVIER SENIOR SCALE LECTURER Vs. MANAGER FATHIMA MATHA NATIONAL COLLEGE, QUILON.
|
January 5, 2026 |
|
SUDARSANAN Vs. STATE OF KERALA
|
March 6, 2026 |
|
SUDEEP Vs. MALABAR CANCER CENTRE
|
March 9, 2026 |
|
SUDHEER.S Vs. STATE OF KERALA
|
April 1, 2026 |
|
SUDIN BABU Vs. STATE OF KERALA
|
June 17, 2026 |
|
SUGATHAN Vs. STATE OF KERALA
|
February 23, 2026 |
|
SUGUNAN Vs. STATE OF KERALA
|
January 16, 2026 |
|
SUJITHRA Vs. ANISHKUMAR
|
May 26, 2026 |
|
SUKUMARAN CHETTIYAR Vs. K.RUSSEL
|
June 8, 2026 |
|
SUKUMARAN NAIR Vs. PARAMESWARA PILLAI
|
May 25, 2026 |
|
SULAIMAN Vs. STATE OF KERALA
|
July 7, 2026 |
|
SULOCHANA Vs. ANITHA
|
February 4, 2026 |
|
SULOCHANA Vs. ANITHA
|
January 14, 2026 |
|
SUMITH S. PILLAI Vs. STATE OF KERALA
|
May 19, 2026 |
|
SUNDARESAN PILLAI Vs. SEETHALAKSHMI
|
May 19, 2026 |
|
SUO MOTU Vs. STATE OF KERALA
|
January 6, 2026 |
|
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
|
January 19, 2026 |
|
SUPRIYA SURESH KAMMATH Vs. JAYACHANDRA KAMMATH
|
February 2, 2026 |
|
SURENDRAN Vs. KAVITHA RAJENDRAN
|
May 25, 2026 |
|
SURESH BABU Vs. UNION OF INDIA
|
January 29, 2026 |
|
SURESH GOPI Vs. BINOY
|
April 1, 2026 |
|
SURESH K. Vs. MUNICIPAL CORPORATION OF KOLLAM
|
January 15, 2026 |
|
SURESH K.V. Vs. STATE OF KERALA
|
January 16, 2026 |
|
SURESH KUMAR Vs. UNION OF INDIA
|
April 8, 2026 |
|
SURESH P.M @ POOCHA SURA Vs. SIJU POULOSE
|
June 4, 2026 |
|
SUSAN K.JOHN Vs. NATIONAL BOARD OF EXAMINATIONS IN MEDICAL SCIENCE
|
January 20, 2026 |
|
SUVEENDRAN Vs. STATE TAX OFFICER
|
March 25, 2026 |
|
SYAMALA Vs. PRESIDING OFFICER
|
March 30, 2026 |
|
T. UNNIKRISHNAN Vs. RATHEESH K.
|
August 5, 2026 |
|
T.M. MANJU Vs. BAR COUNCIL OF KERALA
|
June 17, 2026 |
|
T.O. ABRAHAM, GOVT.CONTRACTOR Vs. STATE OF KERALA
|
February 3, 2026 |
|
T.P. RAGHAVAN Vs. DISTRICT COLLECTOR
|
July 9, 2026 |
|
THADEVOOS Vs. STATE OF KERALA
|
June 22, 2026 |
|
THOMAS Vs. GOVERNMENT OF KERALA
|
March 25, 2026 |
|
THOMAS K. GEORGE Vs. STATE OF KERALA
|
March 9, 2026 |
|
THOMAS POULOSE Vs. ALBIN MATHEW
|
June 4, 2026 |
|
TIRUR SERVICE CO-OPERATIVE BANK LTD. Vs. MOIDEEN M.
|
June 29, 2026 |
|
TOGY GEORGE Vs. STATE OF KERALA
|
February 16, 2026 |
|
TOWN PLANNER, KANNUR LSGD PLANNING Vs. BIJU
|
February 5, 2026 |
|
TRANSPORT PENSIONERS FRIEND REPRESENTED BY SECRETARY, K. ASOKAKUMAR Vs. STATE OF KERALA
|
January 5, 2026 |
|
TRAVANCORE COCHIN CHEMICALS LTD. Vs. GENERAL SECRETARY, TCC THOZHILALI UNION
|
July 15, 2026 |
|
TRAVANCORE-COCHIN MEDICAL COUNCIL Vs. RAJESH
|
June 17, 2026 |
|
TRITVAM APARTMENT OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR, ERNAKULAM
|
June 22, 2026 |
|
TRIVANDRUM AGENDA TASK FORCE Vs. COMMISSIONER OF INCOME TAX
|
February 2, 2026 |
|
U.K.FAISAL Vs. STATE OF KERALA
|
February 9, 2026 |
|
UDAYAN Vs. STATE OF KERALA
|
February 26, 2026 |
|
UMESH Vs. STATE OF KERALA
|
January 14, 2026 |
|
UNAIZE AHAMMED Vs. STATE OF KERALA
|
February 20, 2026 |
|
UNION BANK OF INDIA Vs. BABY JOHN
|
March 10, 2026 |
|
UNION OF INDIA Vs. JIJO JOY
|
January 22, 2026 |
|
UNION OF INDIA Vs. SARASWATI
|
June 29, 2026 |
|
UNION OF INDIA Vs. MOHANAN MADATHIL KOLIYAT
|
February 26, 2026 |
|
UNION OF INDIA Vs. EX HAV CLK SURESH KUMAR P.
|
July 24, 2026 |
|
UNIQUE ENTERPRISES Vs. RESERVE BANK OF INDIA
|
June 2, 2026 |
|
UNITED INDIA INSURANCE CO. Vs. SAHADEVAN
|
March 31, 2026 |
|
UNITED INDIA INSURANCE COMPANY CO. LTD. Vs. SALPRIYA
|
June 8, 2026 |
|
USHA RANI Vs. STATE OF KERALA
|
February 6, 2026 |
|
V. CHANDRAN Vs. STATE OF KERALA
|
January 12, 2026 |
|
V. MANOJ Vs. STATE OF KERALA
|
February 17, 2026 |
|
V.J. JOSEPH Vs. INDIA CEMENTS LIMITED
|
January 23, 2026 |
|
V.JOHN Vs. REVENUE DIVISIONAL OFFICER
|
March 18, 2026 |
|
V.S.SURESH KUMAR Vs. C.B.I.COCHIN
|
January 19, 2026 |
|
V.V. RAJESH Vs. DISTRICT POLICE COMPLAINT AUTHORITY, ALAPPUZHA
|
February 5, 2026 |
|
V.VISWANATH KAMATH Vs. V.BALAKRISHNA KAMATH
|
June 10, 2026 |
|
VADAVATHI RAJEEVAN Vs. K.VANAJA
|
January 15, 2026 |
|
VALSA K.K. Vs. HDFC LTD.
|
August 6, 2026 |
|
VARKEY VARGHESE Vs. KATHREENA
|
March 30, 2026 |
|
VARNINI KARTHIKEYAN Vs. PADMAKARAN
|
February 23, 2026 |
|
VASANTHA K. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 23, 2026 |
|
VATTAVILA VIJAYAKUMAR Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
June 3, 2026 |
|
VELAYUDHAN Vs. STATE OF KERALA
|
February 3, 2026 |
|
VENKATRAMANA BHAT Vs. ANANTHA BHAT
|
February 6, 2026 |
|
VICE ADMIRAL V. SAMEER SAXENA Vs. N.V. KRISHNAN
|
February 24, 2026 |
|
VIDYA V. Vs. STATE OF KERALA
|
August 11, 2026 |
|
VIDYA V. Vs. DISTRICT OFFICER
|
July 23, 2026 |
|
VIJAY R. NAIR Vs. LIJITHA
|
June 12, 2026 |
|
VIJAYAKUMARAN Vs. GOVINDAPURAM TEMPLE
|
May 18, 2026 |
|
VIJAYAN Vs. APPUKUTTAN
|
January 19, 2026 |
|
VIJAYAN Vs. GEORGE AND COMPANY
|
February 17, 2026 |
|
VIJESH Vs. STATE OF KERALA
|
March 23, 2026 |
|
VIJITH T.K. Vs. SHARMILA MARY JOSEPH IAS
|
June 1, 2026 |
|
VIKRAMAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 10, 2026 |
|
VINEESH Vs. STATE OF KERALA
|
March 9, 2026 |
|
VINOD VALIYATTOOR Vs. STATE OF KERALA
|
July 17, 2026 |
|
VISWANATHAN Vs. KERALA WATER AUTHORITY
|
February 17, 2026 |
|
WILFRED JOSE Vs. JAYAPAL
|
May 18, 2026 |
|
XXXX Vs. STATE OF KERALA
|
August 13, 2026 |
|
XXXXX Vs. KERALA SOCIAL SECURITY MISSION
|
March 17, 2026 |
|
XXXXXXXXX Vs. UNION TERRITORY OF LAKSHADWEEP
|
January 21, 2026 |
|
XXXXXXXXXX Vs. STATE OF KERALA
|
February 26, 2026 |
|
YAHYA KHAN N. Vs. SAINABA T. P.
|
February 16, 2026 |
|
YASER ARAFAT K. Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2026 |
|
YUSUFF Vs. STATE OF KERALA
|
January 30, 2026 |
|
ZAKEER HUSSAIN Vs. STATE OF KERALA
|
January 22, 2026 |
|
ZURI HOTELS AND RESORTS PRIVATE LIMITED Vs. PRINCIPAL SUB REGISTRAR
|
July 3, 2026 |
LOGIN