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SHABNA K Vs. STATE OF KERALA
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December 4, 2025 |
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A C JAILAVUDHEEN Vs. STATE OF KERALA
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January 7, 2025 |
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A. K SAMSUDDIN Vs. UNION OF INDIA
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March 26, 2025 |
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A. RADHAKRISHNAN Vs. NANDAKUMARAN
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May 19, 2025 |
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A. SATHYAN Vs. STATE OF KERALA
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May 21, 2025 |
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A.K.CHANDRAN Vs. SREEJITH
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November 5, 2025 |
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A.M.MURALEEDHARAN Vs. LIFE INSURANCE CORPORATION
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September 8, 2025 |
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A.NEELALOHITHADASAN NADAR Vs. STATE OF KERALA
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September 15, 2025 |
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A.P. MAJEED KHAN Vs. KERALA STATE ALLIED AND HEALTHCARE COUNCIL
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May 13, 2025 |
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A.R.PETER Vs. SARADA NARAYANAN
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April 7, 2025 |
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A.SALAHUDEEN Vs. STATE OF KERALA
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November 6, 2025 |
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AAA Vs. STATE OF KERALA
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July 17, 2025 |
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AATHIKA MARIYAM BINDU NOWFAL Vs. UNIVERSITY OF KERALA
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June 24, 2025 |
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ABAD BUILDERS PVT. LTD Vs. MARADU MUNICIPALITY
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January 6, 2025 |
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ABAD BUILDERS PVT. LTD. Vs. STATE OF KERALA
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January 9, 2025 |
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ABDUL JABBAR Vs. STATE OF KERALA
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August 13, 2025 |
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ABDUL AZEEZ Vs. STATE OF KERALA
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January 31, 2025 |
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ABDUL GAFOOR T. P. Vs. STATE OF KERALA
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July 3, 2025 |
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ABDUL HAKKIM Vs. STATE OF KERALA
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April 11, 2025 |
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ABDUL HAKKIM Vs. STATE OF KERALA
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November 5, 2025 |
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ABDUL HAMEED MOULAVI Vs. STATE OF KERALA
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March 21, 2025 |
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ABDUL JALEEL Vs. STATE OF KERALA
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March 12, 2025 |
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ABDUL KADER Vs. REVENUE DIVISIONAL OFFICER
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August 5, 2025 |
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ABDUL KHADER Vs. ARUMUGAN
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July 10, 2025 |
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ABDUL KHADER Vs. RASHEENA
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April 16, 2025 |
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ABDUL LATHEEF Vs. STATE OF KERALA
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February 24, 2025 |
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ABDUL LATHEEF Vs. STATE OF KERALA
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May 26, 2025 |
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ABDUL RAHIM Vs. SUKU S.
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June 2, 2025 |
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ABDUL RAHMAN Vs. STATE OF KERALA
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May 28, 2025 |
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ABDUL RAOOF Vs. MANAGER, NATIONAL INSURANCE COMPANY LTD.
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May 21, 2025 |
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ABDUL RASHEED Vs. STATE OF KERALA
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April 2, 2025 |
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ABDUL SALAM Vs. STATE OF KERALA
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January 20, 2025 |
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ABDUL SALAM Vs. STATE OF KERALA
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January 7, 2025 |
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ABDULLA P. Vs. MANAPPURAM GENERAL FINANCE AND LEASING LTD.
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August 8, 2025 |
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ABDULLA. H. NAUSHAD Vs. STATE OF KERALA TRANSPORT DEPARTMENT
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April 9, 2025 |
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ABDURAHIMAN Vs. MUHAMMEDKUTTY T. K.
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May 26, 2025 |
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ABHAYA PALKA Vs. STATE OF KERALA
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April 11, 2025 |
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ABHIJIT GEORGE Vs. ASSISTANT SUB INSPECTOR OF POLICE
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January 15, 2025 |
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ABHIL Vs. STATE OF KERALA
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March 6, 2025 |
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ABHILASH Vs. NATIONAL INSURANCE CO. LTD.
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June 10, 2025 |
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ABHILASH Vs. STATE OF KERALA
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April 3, 2025 |
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ABHILASH RAGHAVAN Vs. STATE OF KERALA
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January 13, 2025 |
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ABHINAV T. C Vs. STATE OF KERALA
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April 11, 2025 |
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ABHIRAM NAMBOOTHIRI Vs. STATE OF KERALA
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July 8, 2025 |
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ABHIYAN ABDULKHADER Vs. A. P. J. ABDULKALAM TECHNOLOGICAL UNIVERSITY (KTU)
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May 19, 2025 |
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ABHUTHAHIR Vs. STATE OF KERALA
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October 16, 2025 |
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ABI ABRAHAM Vs. KANHANGAD RUBBER LTD.
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March 24, 2025 |
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ABIN BHASH Vs. STATE OF KERALA
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January 31, 2025 |
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ABJIJITH Vs. STATE OF KERALA
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May 26, 2025 |
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ABOOBACKER Vs. SPECIAL TAHSILDAR
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March 13, 2025 |
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ABOOBACKER SIDHIQUE Vs. STATE OF KERALA
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June 10, 2025 |
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ABRAHAM SEBASTIAN Vs. STATE OF KERALA
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April 1, 2025 |
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ABRAHAM, S/O.CHACKO Vs. AJITHA JAYAKUMAR
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April 3, 2025 |
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ABY EAPEN, PULLOLICKAL Vs. STATE OF KERALA
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June 9, 2025 |
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ADAM VEETTIL MUHAMMED SALEEM Vs. PERINKADAKATTIL KAMAL SHERIF
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May 28, 2025 |
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ADARSH Vs. STATE OF KERALA
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April 2, 2025 |
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ADARSH R.C. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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September 22, 2025 |
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ADDITIONAL DISTRICT MAGISTRATE Vs. AUGUSTIN JOSEPH
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April 10, 2025 |
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ADDITIONAL SUPERINTENDENT OF POLICE Vs. STATE OF KERALA
|
February 28, 2025 |
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ADDL. DIRECTOR GENERAL Vs. ALI
|
January 30, 2025 |
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ADEEN NAZAR Vs. STATE OF KERALA
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July 30, 2025 |
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ADI SHANKARA INSTITUTE OF ENGINEERING AND TECHNOLOGY Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
July 16, 2025 |
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ADV. RICHARD RAJESH KUMAR Vs. UNION OF INDIA
|
August 12, 2025 |
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ADV.BORIS PAUL Vs. UNION OF INDIA
|
July 29, 2025 |
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ADVISORY BOARD TO THE EDUCATION INSTITUTIONS OF ST. PETER`S AND ST. PAUL`S ORTHODOX SYRIAN CHURCH Vs. ST. PETER`S COLLEGE TRUST, KOLENCHERY AIKKARANADU
|
April 11, 2025 |
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AFEEFA KADIR Vs. STATE OF KERALA
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February 27, 2025 |
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AFNAN P. Vs. STATE OF KERALA
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August 8, 2025 |
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AFSAL HUSSAIN Vs. RUKSEENA
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February 27, 2025 |
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AHALIA INTERNATIONAL FOUNDATION, AHALIA CAMPUS Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY, (SEIAA KERALA)
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April 10, 2025 |
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AHAMED BASHER Vs. SHERIF BABU
|
July 11, 2025 |
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AHAMMED NASEEF Vs. STATE OF KERALA
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March 14, 2025 |
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AISHA P. MEMBER, BAR COUNCIL OF KERALA Vs. BAR COUNCIL OF INDIA
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April 2, 2025 |
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AISHA PADMINI Vs. SUPERINTENDENT OF CENTRAL TAX & CENTRAL EXCISE
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March 21, 2025 |
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AISHWARYA TRUST Vs. V.P. PRAKASH KUMAR
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November 7, 2025 |
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AJAI Vs. STATE OF KERALA
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February 17, 2025 |
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AJAYKUMAR G. Vs. STATE OF KERALA
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March 28, 2025 |
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AJAYNATH Vs. N.SHAJITHA BEEVI
|
March 11, 2025 |
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AJEESH Vs. STATE OF KERALA
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March 25, 2025 |
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AJEESH @ AJEESHKUMAR Vs. STATE OF KERALA
|
March 6, 2025 |
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AJESH Vs. STATE OF KERALA
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February 17, 2025 |
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AJI JOSEPH Vs. STATE OF KERALA
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April 2, 2025 |
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AJIKUMAR Vs. STATE OF KERALA
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March 27, 2025 |
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AJIMS M.M Vs. RAFEEK V. A
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October 31, 2025 |
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AJIN KRISHNA M. S. Vs. DIRECTOR OF GENERAL EDUCATION
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January 3, 2025 |
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AJITH Vs. STATE OF KERALA
|
March 13, 2025 |
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AJITH KUMAR G. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI
|
May 19, 2025 |
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AJITH THACHOLI Vs. KERALA STATE ELECTRICITY BOARD
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April 11, 2025 |
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AJITHA JAYAKUMAR Vs. ABRAHAM
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April 3, 2025 |
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AJITHKUMAR @ KANNA Vs. STATE OF KERALA
|
March 4, 2025 |
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AJU MANZOOR Vs. STATE OF KERALA
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April 11, 2025 |
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AKASH Vs. NATIONAL INSURANCE CO. LTD.
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February 14, 2025 |
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AKBAR Vs. STATE OF KERALA
|
April 11, 2025 |
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AKHIL P. Vs. STATE OF KERALA
|
March 13, 2025 |
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AKHIL P. V. Vs. STATE OF KERALA
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May 9, 2025 |
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AKKANTAPPA Vs. STATE OF KERALA
|
March 12, 2025 |
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AKSHAY S. Vs. STATE OF KERALA
|
April 11, 2025 |
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AL-AMEEN INTERNATIONAL PUBLIC SCHOOL Vs. STATE OF KERALA
|
February 21, 2025 |
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ALAN LALU Vs. STATE OF KERALA
|
April 29, 2025 |
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ALAVI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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September 8, 2025 |
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ALEX ABRAHAM Vs. EZHUPUNNA PANCHAYATH
|
February 7, 2025 |
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ALEX T. JOHN Vs. ENVIRONMENTAL ENGINEER
|
February 17, 2025 |
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ALI Vs. STATE OF KERALA
|
January 3, 2025 |
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ALICE DEVASIA Vs. ROSY MATHEW
|
April 11, 2025 |
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ALIF Vs. STATE OF KERALA
|
April 22, 2025 |
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ALIYAMMA JAMES Vs. N. S. K UMESH
|
May 30, 2025 |
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ALL INDIA LPG DISTRIBUTORS FEDERATION (KERALA CIRCLE) Vs. UNION OF INDIA
|
April 16, 2025 |
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ALL INDIA SALES REPRESENTATIVES AND MARKETING EMPLOYEES FEDERATION Vs. REGIONAL LABOUR COMMISSIONER
|
April 11, 2025 |
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ALL KERALA MOTOR DRIVING SCHOOL INSTRUCTORS AND WORKERS ASSOCIATION Vs. TRANSPORT COMMISSIONER
|
July 16, 2025 |
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ALL KERALA RETAIL RATION DEALERS ASSOCIATION Vs. STATE OF KERALA
|
August 13, 2025 |
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ALUKAS JEWELLERY Vs. ANIL
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July 16, 2025 |
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AMAL NISHAM Vs. STATE OF KERALA
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April 3, 2025 |
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AMBILY JOSE Vs. SUB REGISTRAR
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January 6, 2025 |
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AMBROSE Vs. STATE OF KERALA
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July 25, 2025 |
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AMEENA AMEER Vs. STATE OF KERALA
|
November 18, 2025 |
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AMITHA VASU, DAUGHTER OF OMANA VASU Vs. UNION OF INDIA
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May 29, 2025 |
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AMITY PROJECTS INDIA PVT. LTD. Vs. SHERIN M.P.PARKJASH
|
September 11, 2025 |
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AMMU AJIT Vs. CENTRAL ADOPTION RESOURCE AGENCY
|
March 5, 2025 |
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ANAND Vs. STATE OF KERALA
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May 23, 2025 |
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ANANDA VISHNU Vs. STATE OF KERALA
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January 6, 2025 |
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ANANDAN R Vs. STATE OF KERALA
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January 6, 2025 |
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ANANDU Vs. STATE OF KERALA
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July 10, 2025 |
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ANANTHA KRISHNAN Vs. STATE OF KERALA
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April 3, 2025 |
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ANANTHAKRISHNAN Vs. STATE OF KERALA
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March 27, 2025 |
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ANANTHAPURI RUBBERS PVT. LTD. Vs. KUTTIYANICKAL RUBBERS PVT. LTD.
|
October 30, 2025 |
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ANANYA P. Vs. DIRECTOR OF GENERAL EDUCATION
|
January 3, 2025 |
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ANAS MOHAMMED Vs. STATE OF KERALA
|
August 5, 2025 |
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ANAS THAIKANDY Vs. STATE OF KERALA
|
February 7, 2025 |
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ANEESH Vs. STATE OF KERALA
|
November 7, 2025 |
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ANEESH S. Vs. STATE OF KERALA
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April 7, 2025 |
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ANEESH V.P. Vs. VISHNU V.S.
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January 23, 2025 |
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ANEESHA Vs. STATE OF KERALA
|
July 2, 2025 |
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ANGEL MARY J. N. Vs. STATE OF KERALA
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June 2, 2025 |
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ANGELS NAIR Vs. PRINCIPAL SECRETARY, FOEST AND WILDLIFE DEPARTMENT
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July 28, 2025 |
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ANIJA ANANDAN Vs. STATE OF KERALA
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May 13, 2025 |
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ANIL Vs. STATE OF KERALA
|
April 7, 2025 |
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ANIL Vs. STATE OF KERALA
|
July 17, 2025 |
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ANIL K.EMMANUEL Vs. STATE OF KERALA
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October 30, 2025 |
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ANIL KUMAR Vs. AJI
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March 12, 2025 |
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ANIL KUMAR Vs. COCHIN DEVASWOM BOARD
|
February 28, 2025 |
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ANIL KUMAR Vs. STATE OF KERALA
|
May 26, 2025 |
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ANIL T. K. Vs. STATE OF KERALA
|
April 11, 2025 |
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ANILA Vs. MAINTENANCE TRIBUNAL
|
July 16, 2025 |
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ANILKUMAR. G. Vs. STATE OF KERALA
|
June 4, 2025 |
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ANIRUDH KARTHIKEYAN Vs. STATE OF KERALA
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October 10, 2025 |
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ANISH PONNU Vs. STATE OF KERALA
|
April 3, 2025 |
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ANISHA SANTHOSH Vs. STATE OF KERALA
|
October 10, 2025 |
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ANITHA R. Vs. KERALA STATE ELECTRICITY BOARD
|
July 4, 2025 |
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ANJALI V. KRISHNA Vs. STATE OF KERALA
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January 3, 2025 |
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ANJITHA M. R. Vs. STATE OF KERALA
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May 29, 2025 |
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ANNAMMA @ JEENA Vs. STATE OF KERALA
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February 25, 2025 |
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ANNERI VIPIN Vs. STATE OF KERALA
|
April 8, 2025 |
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ANOOP PAUL Vs. CHERIAN
|
August 27, 2025 |
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ANOOP VARKEY Vs. SAJIPRASAD
|
April 11, 2025 |
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ANSAINA A.N Vs. STATE OF KERALA
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October 21, 2025 |
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ANSHAD Vs. STATE OF KERALA
|
November 3, 2025 |
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ANTHONY SWAMY Vs. KERALA STATE OF KERALA
|
January 21, 2025 |
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ANTONY SUNNY Vs. ENFORCEMENT DIRECTORATE
|
March 13, 2025 |
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ANU C.R. Vs. STATE OF KERALA
|
October 16, 2025 |
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ANVAR ALI POOLAKKODAN Vs. INCOME TAX OFFICER
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April 11, 2025 |
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ANWAR Vs. STATE OF KERALA
|
May 6, 2025 |
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ANZAR Vs. STATE OF KERALA
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June 25, 2025 |
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ANZAR AZEEZ Vs. STATE OF KERALA
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February 20, 2025 |
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APARNA KUNJAMMA Vs. ANIL SASIDHARAN
|
July 31, 2025 |
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APARNA NAIR Vs. STATE OF KERALA
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August 18, 2025 |
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APOLLO TYRES LIMITED Vs. COMMISSIONER OF CENTRAL TAXES AND CENTRAL EXCISE
|
February 12, 2025 |
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APPACHAN Vs. S.I. OF POLICE
|
July 10, 2025 |
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APPOLO TYRES LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 19, 2025 |
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APPU JOSEPH Vs. MAYINKUTTY
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March 17, 2025 |
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APPU JOSEPH Vs. MAYINKUTTY SON OF MADHURAKARIYAN KUNHARAMU
|
March 17, 2025 |
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APPUKUTTAN Vs. STATE OF KERALA
|
September 15, 2025 |
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APPUTTY Vs. YAHUTTY
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May 28, 2025 |
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ARATHY R NAIR Vs. CENTRAL UNIVERSITY OF KERALA
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March 7, 2025 |
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ARIMBRA SUBAIR Vs. NARAKKADAN HAMZA HAJI,
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May 6, 2025 |
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ARJUN MADOU DUGI Vs. STATE OF KERALA
|
March 24, 2025 |
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ARJUN RAVEENDRAN K. Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
March 6, 2025 |
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AROGYAMATHA CONVENT Vs. TAHSILDAR, MUKUNDAPURAM TALUK, CIVIL STATION, IRINJALAKUDA
|
May 21, 2025 |
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ARPOOKARA SERVICE CO-OPERATIVE BANK LTD Vs. T.M.GEORGE
|
January 7, 2025 |
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ARTECH REALTORS PRIVATE LIMITED Vs. SAVITHRI. K
|
January 6, 2025 |
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ARTECH REALTORS PVT. LTD. Vs. SAVITHRI
|
May 19, 2025 |
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ARUN ANTONY Vs. STATE OF KERALA
|
May 23, 2025 |
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ARUN D. Vs. STATE OF KERALA
|
May 9, 2025 |
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ARUN G NAIR Vs. STATE OF KERALA
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March 21, 2025 |
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ARUNKUMAR P. Vs. COCHIN DEVASWOM BOARD
|
May 19, 2025 |
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ARUNLAL S/O.SUBASH LAL Vs. STATE OF KERALA
|
July 2, 2025 |
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ARVIND PUNDALIK TENDULKAR, SON OF PUNDALIK S. TENDULKAR Vs. RAJU K. MATHEWS
|
May 20, 2025 |
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ASEEB T. A. Vs. VAIBHAV SAXENA
|
May 28, 2025 |
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ASEEM Vs. STATE OF KERALA
|
April 11, 2025 |
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ASHARAF Vs. SUB INSPECTOR OF POLICE MEDICAL COLLEGE POLICE STATION
|
April 11, 2025 |
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ASHIF Vs. UNION OF INDIA
|
April 8, 2025 |
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ASHITHA Vs. STATE OF KERALA
|
February 21, 2025 |
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ASHOK HARRY POTHEN Vs. AUTHORISED OFFICER INDIAN BANK
|
February 4, 2025 |
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ASHOK KUMAR Vs. NATIONAL INSURANCE COMPANY LTD.
|
February 13, 2025 |
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ASHOK KUMAR GADIYA Vs. STATE OF KERALA
|
April 11, 2025 |
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ASHOKAN Vs. APPELLATE TRIBUNAL, UNDER THE MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZEN ACT
|
May 22, 2025 |
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ASHOKAN Vs. STATE OF KERALA
|
April 7, 2025 |
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ASHOKAN V. C. Vs. PRINCIPAL SECRETARY LSGD DEPARTMENT, THIRUVANANTHAPURAM
|
May 20, 2025 |
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ASHRAF ALI Vs. ZAYAD ABDULLA
|
April 11, 2025 |
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ASHRAF.M.A Vs. STATE OF KERALA
|
January 30, 2025 |
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ASHWIN Vs. STATE OF KERALA
|
February 4, 2025 |
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ASIAN STEEL TRADERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
|
May 2, 2025 |
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ASIF AZAD Vs. JAIMON BABY
|
July 8, 2025 |
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ASKAF Vs. SUB INSPECTOR OF POLICE
|
September 8, 2025 |
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ASMATH BEEVI Vs. STATE OF KERALA
|
October 16, 2025 |
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ASMATH BEEVI Vs. STATE OF KERALA
|
September 8, 2025 |
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ASSISTANT COMMISSIONER OF INCOME TAX Vs. SATWASHIL VASANT MANE
|
March 3, 2025 |
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ASSISTANT ENGINEER Vs. KERALA STAT ELECTRICITY APPELLATE AUTHORITY
|
July 1, 2025 |
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ASSISTANT ENGINEER Vs. M/S.POOJA MILK FOODS PRIVATE LTD.
|
July 31, 2025 |
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ASSISTANT LABOUR OFFICER GRADE-I Vs. R. V. ABDUL JALEEL
|
June 4, 2025 |
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ASSOCIATION FOR THE WELFARE OF THE HANDICAPPED Vs. K. P. MOHAMMED
|
March 24, 2025 |
|
ASST. COMMISSIONER OF INCOME TAX Vs. MOHAMMED SALIH
|
January 27, 2025 |
|
ASWANTH Vs. REGIONAL TRANSPORT AUTHORITY
|
February 6, 2025 |
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ASWATHY S. A. Vs. STATE OF KERALA
|
April 16, 2025 |
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ATHULYA ASHOKAN Vs. STATE OF KERALA
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May 13, 2025 |
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ATUL DINI Vs. DISTRICT REGISTRAR
|
August 22, 2025 |
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AVG MOTORS LTD Vs. REGIONAL PROVIDENT COMMISSIONER
|
June 25, 2025 |
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AYISHABI THCHARAKKUNNUMMAL Vs. STATE OF KERALA
|
February 6, 2025 |
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AYSHA U.V. Vs. AXIS BANK LTD.
|
December 26, 2025 |
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AYYASWAMI Vs. STATE OF KERALA
|
April 11, 2025 |
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B.G.KRISHNAMURTHY Vs. UNION OF INDIA
|
January 21, 2025 |
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B.M.ANILKUMAR Vs. STATE OF KERALA
|
January 3, 2025 |
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BABILU SANKAR Vs. SREE PADMANABHASWAMY TEMPLE
|
March 10, 2025 |
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BABOO K.C. Vs. STATE OF KERALA
|
February 5, 2025 |
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BABU Vs. STATE OF KERALA
|
February 4, 2025 |
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BABU Vs. ELSAMMA MATHEW
|
August 20, 2025 |
|
BABU @ VISHWANATHAN Vs. STATE OF KERALA
|
June 2, 2025 |
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BABU M. Vs. STATE OF KERALA
|
April 7, 2025 |
|
BABU POLOUSE Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
April 11, 2025 |
|
BABURAJAN Vs. STATE OF KERALA
|
March 19, 2025 |
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BABY Vs. STATE OF KERALA
|
March 14, 2025 |
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BABY Vs. VIPIN K. T.
|
May 20, 2025 |
|
BABY Vs. STATE OF KERALA
|
July 9, 2025 |
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BABY GIRIJA Vs. INDIAN OIL CORPORATION
|
February 17, 2025 |
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BABY KURIAN Vs. STATE OF KERALA
|
April 11, 2025 |
|
BADI GOVINDAN Vs. DAYAROTH ARIKOTHAN ROHINI
|
March 11, 2025 |
|
BADUSHA Vs. STATE OF KERALA
|
July 10, 2025 |
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BAIJU @ PORINCHU BAIJU Vs. STATE OF KERALA
|
January 28, 2025 |
|
BAIJU FRANCIS Vs. SASIKALA
|
March 20, 2025 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
January 30, 2025 |
|
BALAKRISHNAN PILLA KRISHNAN KUTTY NAIR Vs. CHAMUNDESWARI DEVIKSHETHRAM
|
January 16, 2025 |
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BALAKRISHNAN SON OF RAMAN NAIR Vs. STATE OF KERALA
|
March 5, 2025 |
|
BALAN Vs. ABOOBACKER,
|
May 20, 2025 |
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BALANARAYANAN B HARIKUMAR Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS, VAZHUTHACAD
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April 11, 2025 |
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BALU Vs. STATE OF KERALA
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April 3, 2025 |
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BALULAL DAROGA Vs. STATE OF KERALA
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April 7, 2025 |
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BASHEER Vs. STATE OF KERALA
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January 20, 2025 |
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BASIL BENNY Vs. STATE OF KERALA
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May 19, 2025 |
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BASTIN Vs. GEORGE
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June 5, 2025 |
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BAWA KUNJU Vs. STATE OF KERALA
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February 27, 2025 |
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BAYBIN K.KORAH Vs. KOCHI METRO RAIL
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October 15, 2025 |
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BCG ESTATES & BUILDERS PVT. LTD Vs. STATE OF KERALA
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November 25, 2025 |
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BEATRICE Vs. BABU LOUIS
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July 14, 2025 |
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BEENA M. DD/O. M. N. DIVAKARAN Vs. RAJU NARAYANA SWAMY
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March 3, 2025 |
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BEENA SARASAN Vs. STATE OF KERALA
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February 24, 2025 |
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BEENA WIFE OF RAJAN Vs. UNION OF INDIA
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April 8, 2025 |
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BEEVIJA P. H Vs. STATE OF KERALA
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March 3, 2025 |
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BELWIN RAJ Vs. MUTTAYYAN
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March 21, 2025 |
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BENNET JOSEPH Vs. BIYA BENNET
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April 11, 2025 |
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BENNY JOSEPH Vs. STATE OF KERALA
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May 26, 2025 |
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BENNY MARKOSE Vs. STATE OF KERALA
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March 24, 2025 |
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BENNY MATHEW Vs. STATE OF KERALA
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January 8, 2025 |
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BENNY MON Vs. STATE OF KERALA
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March 18, 2025 |
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BENNY SEBASTIAN Vs. STATE OF KERALA
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September 26, 2025 |
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BHAGEERATHA ENGINEERING LTD. Vs. STATE OF KERALA
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January 7, 2025 |
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BHAGYA VINOD Vs. STATE OF KERALA
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June 9, 2025 |
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BHANUMATHI T. Vs. STATE OF KERALA
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April 8, 2025 |
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BHANUSHALI DILIP Vs. INDIAN OIL CORPORATION LIMITED
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February 20, 2025 |
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BHARATH SANCHAR NIGAM LTD. Vs. K. K. VIJAYAN
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February 11, 2025 |
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BHAVANA RAMESH Vs. STATE OF KERALA
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March 5, 2025 |
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BHAVESH ANIL KUMAR Vs. ASSISTANT LABOUR OFFICER
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October 30, 2025 |
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BIBIN Vs. STATE OF KERALA
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May 23, 2025 |
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BIJOY Vs. STATE OF KERALA
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May 23, 2025 |
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BIJU Vs. AYYAPPAN
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June 19, 2025 |
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BIJU ABRAHAM Vs. LT.GEN.PRADEEP CHANDRAN NAIR
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February 6, 2025 |
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BIJU ABRAHAM Vs. STATE OF KERALA
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January 29, 2025 |
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BIJU MOLLA Vs. STATE OF KERALA
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June 18, 2025 |
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BIJU R. Vs. POLICE CHIEF POLICE HEAD QUARTERS, VAZHUTHAKKAD
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March 17, 2025 |
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BINA MATHEW Vs. STATE OF KERALA
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May 28, 2025 |
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BINDHU Vs. SALOMI
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November 11, 2025 |
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BINDHU Vs. RAJENDRAN
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April 10, 2025 |
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BINDHU KUNIPARAMBATH Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES
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August 18, 2025 |
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BINDHU VARGHESE Vs. DIVISIONAL MANAGER
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July 28, 2025 |
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BINDU Vs. STATE OF KERALA
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August 6, 2025 |
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BINDU T. M. Vs. STATE OF KERALA
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May 13, 2025 |
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BINDU THOMAS Vs. BIJU DOMINIC
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May 21, 2025 |
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BINEESH BENNY Vs. STATE OF KERALA
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February 25, 2025 |
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BINI DAS WIFE OF STARSEA. G, HSA(ENGLISH) Vs. STATE OF KERALA
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March 24, 2025 |
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BINI P. Vs. UNION OF INDIA
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March 11, 2025 |
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BINIL V. P. Vs. STATE OF KERALA
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April 22, 2025 |
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BINOY RAMESH Vs. BEULA ANGEL
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February 25, 2025 |
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BINOY VARGHESE Vs. STATE OF KERALA
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May 20, 2025 |
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BINSI Vs. SANDEEP CHANDRAN
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May 29, 2025 |
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BINU MUHAMMED Vs. STATE OF KERALA
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January 21, 2025 |
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BINU SEBASTIAN Vs. YOUSUF A.M.
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June 25, 2025 |
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BINUMON K.P. Vs. KERALA PUBLIC SERVICE COMMISSION
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February 25, 2025 |
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BIOHOMES PROJECTS PRIVATE LIMITED Vs. UNION OF INDIA
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March 27, 2025 |
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BIOWIN AGRO RESEARCH Vs. INCOME TAX OFFICER
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January 24, 2025 |
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BISWAJIT MANDAL Vs. INSPECTOR, NARCOTIC CONTROL BUREAU
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August 12, 2025 |
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BOARD OF DIRECTORS, KOZHIPPALLY SERVICE CO-OP BANK Vs. JOINT REGISTRAR OF CO-OP
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August 4, 2025 |
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BOBBY KURUVILA Vs. STATE OF KERALA
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August 27, 2025 |
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BOBIN JOSE Vs. STATE OF KERALA
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January 3, 2025 |
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BRAHMACHARI PRAKASH Vs. A. T. RAGHUNATH
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January 14, 2025 |
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BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUJEEB RAHMAN A.P
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January 20, 2025 |
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BUILDING CONSULTANT AND TECHNOLOGICAL SERVICE CO-OPERATIVE SOCIETY LTD. Vs. THONNAKKAL AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.
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May 19, 2025 |
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C. A. RAJAN Vs. SOUTH BANK LIMITED
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February 19, 2025 |
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C. ABDULLA Vs. C. P. JAMEELA
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May 19, 2025 |
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C. ANILKUMAR Vs. CENTRAL BANK OF INDIA
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May 19, 2025 |
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C. ANILKUMAR Vs. STATE OF KERALA
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April 25, 2025 |
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C. GOPINATHAN Vs. STATE OF KERALA
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March 10, 2025 |
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C. HARIDAS Vs. STATE OF KERALA
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April 22, 2025 |
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C. K. ABOOBACKER Vs. SPECIAL TAHSILDAR (L. A. ) THALASSERY, KANNUR DISTRICT
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March 13, 2025 |
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C. K. ARAVINDAKSHAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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April 7, 2025 |
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C. K. ARAVINDAKSHAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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April 11, 2025 |
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C. K. DINESAN Vs. STATE OF KERALA
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April 8, 2025 |
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C. K. RAVI KUMAR Vs. JOHN FRANKLIN
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July 23, 2025 |
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C. KRISHNANKUTTY NAIR Vs. PRINCIPAL SECRETARY, WOMEN & CHILD DEVELOPMENT DEPARTMENT, SECRETARIAT
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February 18, 2025 |
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C. LEELA Vs. STATE OF KERALA
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April 2, 2025 |
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C. RASHEED Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
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February 24, 2025 |
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C. REMA Vs. C. MOHANAN
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May 22, 2025 |
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C. SACHIDANANDAN Vs. T. D. MANI
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May 19, 2025 |
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C. SAJITHA Vs. REVENUE DIVISIONAL OFFICER, PALAKKAD
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February 12, 2025 |
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C. SETHUMADHAVAN Vs. STATE BANK OF INDIA
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May 28, 2025 |
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C. V. DAKSHAYANI Vs. SHOBHANA RASIKALAL THACKKARE
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May 27, 2025 |
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C.D. BOBY Vs. STATE OF KERALA
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January 14, 2025 |
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C.D.ANTOS Vs. GLENNY.C.J.
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July 15, 2025 |
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C.G.VARGHESE Vs. ALIAS THOMAS
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April 8, 2025 |
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C.H.MOOSA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 1, 2025 |
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C.K.MUKUNDAN Vs. KERALA PERMANENT BENEFIT FUND
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February 14, 2025 |
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C.M.ABOOBACKER Vs. STATE OF KERALA
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June 17, 2025 |
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C.M.KUSUMAN Vs. STATE OF KERALA
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May 26, 2025 |
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C.P.JOSEPH Vs. C.P.FRANCIS
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January 23, 2025 |
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C.P.SUNAID Vs. STATE OF KERALA
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February 4, 2025 |
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CANARA BANK BRANCH OFFICE, KAYAMKULAM, KAYAMKULAM Vs. SREEKUMARI K.
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April 2, 2025 |
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CAPITAL RETREAT PRIVATE LIMITED Vs. GOPAKUMAR
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March 26, 2025 |
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CENTAUR PHARMACEUTICALS PVT. LTD. Vs. AJITH KUMAR
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June 27, 2025 |
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CENTRAL UNIVERSITY OF KERALA Vs. TARU.S PAWAR
|
June 9, 2025 |
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CHAITHANAYA Vs. NEW INDIA GENERAL INS. CO.LTD.
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March 11, 2025 |
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CHAKRAWARTHIGE PREETHI RUPA Vs. MALU
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February 4, 2025 |
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CHAMPAKKARA SERVICE CO-OPERATIVE BANK LTD Vs. S. GEETHAMANI KRISHNA KRIPA HOUSE
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April 3, 2025 |
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CHANDINI Vs. BABURAJ
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September 24, 2025 |
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CHANDRAMOHAN P. S. Vs. UNION BANK OF INDIA
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January 10, 2025 |
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CHANDRAN Vs. ALIAMMA GEORGE
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October 27, 2025 |
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CHANDRAN Vs. STATE OF KERALA
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July 3, 2025 |
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CHANDRAN Vs. STATE OF KERALA
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July 7, 2025 |
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CHANDRAN Vs. STATE OF KERALA
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April 11, 2025 |
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CHANDRAN @ RAMACHANDRAN MANIYANI Vs. EXCISE INSPECTOR
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March 3, 2025 |
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CHANDRAN THARAMMEL Vs. STATE OF KERALA
|
July 1, 2025 |
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CHANDRASENAN NAIR Vs. BIJU V.N.
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January 22, 2025 |
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CHANDRIKA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 23, 2025 |
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CHANDRIKA BALAN Vs. TRICHUR URBAN CO-OPERATIVE BANK LTD.
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February 18, 2025 |
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CHANDRIKA M. Vs. STATE OF KERALA
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August 25, 2025 |
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CHANDROTH THARAVYAYI HAJI Vs. E. M CHANDRAN
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February 5, 2025 |
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CHANDU PURUSHOTHAMAN Vs. COMMISSIONER OF CUSTOMS SPECIAL INTELLIGENCE AND INVESTIGATION BRANCH
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April 2, 2025 |
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CHANDUVEETTIL SAKKEER HUSSAIN Vs. AYISHA BEEVI
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May 21, 2025 |
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CHANDY CHANDY Vs. DISTRICT COLLECTOR
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July 1, 2025 |
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CHANGANASERRY RUBBER MARKETING CO-OP SOCIETY Vs. STATE OF KERALA
|
June 30, 2025 |
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CHARLES TOM PARECATTIL Vs. STATE OF KERALA
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April 1, 2025 |
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CHATHU KOTTOLLATHIL Vs. PARVEETTI HARIS
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July 16, 2025 |
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CHEEKILODE PREMALATHA Vs. K. V. ABDURAHIMAN
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April 3, 2025 |
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CHEEKILODE PREMALATHA Vs. ABDURAHIMAN
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April 3, 2025 |
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CHELATTUBHAGOM NAIR KARAYOGAM, TRICHATTUKULAM P. O. Vs. KAVUKUTTY AMMA AMMUKUTTY AMMA
|
April 8, 2025 |
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CHENNITHALA THRIPPERUMTHURA SERVICE CO-OP BANK LTD. Vs. INCOME TAX OFFICER
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March 12, 2025 |
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CHENTHAMARA Vs. MEENA
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May 23, 2025 |
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CHIEF ENGINEER, PWD NATIONAL HIGHWAYS Vs. SATHEEK
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May 26, 2025 |
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CHIEF MANAGER, SYNDICATE BANK Vs. K.BABURAJAN
|
April 2, 2025 |
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CHINNAMMA GEORGE Vs. STATE OF KERALA
|
January 27, 2025 |
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CHITHRANJAN THAMPAN Vs. STATE OF KERALA
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July 25, 2025 |
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CHRISTOPHER JOSEPH Vs. STATE OF KERALA
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June 26, 2025 |
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CISF EX-SERVICE WELFARE ASSOCIATION Vs. UNION OF INDIA
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October 21, 2025 |
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CLASSIC AGENCIES Vs. REGIONAL OFFICE, INDIAN OVERSEAS BANK
|
August 27, 2025 |
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COCHIN DEVASWOM BOARD Vs. SATHY RAJENDRAN
|
February 18, 2025 |
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COMMISSIONER OF CUSTOMS Vs. ASEAN CABLESHIP PVT. LTD.
|
May 30, 2025 |
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COMMISSIONER OF INCOME-TAX Vs. P.P.JOSE
|
February 17, 2025 |
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CONFIDENT PROJECTS INDIA PVT LTD. Vs. KERALA REAL ESTATE APPELLATE TRIBUNAL
|
February 19, 2025 |
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CORDIAL FOUNDATION PVT. LTD. Vs. PURUSHOTHAMA BHARATHI
|
February 13, 2025 |
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CORPORATE MANAGER (DR. GABRIEL MAR GREGORIOS) Vs. STATE OF KERALA
|
April 22, 2025 |
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CORPORATE MANAGER OF CATHOLIC SCHOOLS Vs. STATE OF KERALA
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February 18, 2025 |
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D. VENKITASUBHAN Vs. COMMISSIONER OF LAND REVENUE, PUBLIC OFFICE BUILDING, THRIUVANANTHAPURAM
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May 20, 2025 |
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DAISY JACOB Vs. UNION OF INDIA, OWNING SOUTHERN RAILWAY,
|
May 2, 2025 |
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DAMODARAN N. Vs. NATIONAL CYBER CRIME REPORTING PORTAL
|
March 3, 2025 |
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DARSHANA Vs. SAJJUMON. A. V.
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April 11, 2025 |
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DASAN Vs. YATHRA
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February 13, 2025 |
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DASS CONTINENTAL Vs. STATE OF KERALA
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April 10, 2025 |
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DAVIS P R Vs. STATE OF KERALA
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February 5, 2025 |
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DAVOOD SHAMEEL Vs. STATE OF KERALA
|
May 13, 2025 |
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DC SCHOOL OF MANAGEMENT AND TECHNOLOGY Vs. DEPUTY LABOUR COMMISSIONER
|
March 5, 2025 |
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DEEP Vs. STATE OF KERALA
|
April 4, 2025 |
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DEEPA Vs. PERMANENT LOK ADALAT
|
June 10, 2025 |
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DEEPA K. G. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
March 25, 2025 |
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DEEPA P. Vs. STATE OF KERALA
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May 20, 2025 |
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DEEPAK DOMINIC Vs. ASHA BENNY
|
May 16, 2025 |
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DEEPTI SIVAN Vs. JYOTHI HARIDRANATH
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February 24, 2025 |
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DEEPU PAUL Vs. STATE OF KERALA
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February 17, 2025 |
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DEION PAUL NAVEEN Vs. STATE OF KERALA
|
September 26, 2025 |
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DEPUTY COMMISSIONER COMMERCIAL TAXES Vs. HAKEEM K.
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September 23, 2025 |
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DEVAKI AMMA Vs. DIVAKARAN
|
July 2, 2025 |
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DEVANANDH P. P. Vs. STATE OF KERALA
|
March 11, 2025 |
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DEVAYANI S. Vs. UNION OF INDIA
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February 25, 2025 |
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DEVIDAS Vs. COCHIN DEVASWOM BOARD
|
May 23, 2025 |
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DHANESH Vs. STATE OF KERALA
|
February 19, 2025 |
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DHANYA VIJAYAN Vs. RAJESHKUMAR
|
September 25, 2025 |
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DHARMARAJ RASALAM Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
March 24, 2025 |
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DHEERENDRA KUMAR SINGH Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
May 20, 2025 |
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DIG K.JANARDHANAN Vs. UNION OF INDIA
|
January 13, 2025 |
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DILEEPKUMAR P. R. Vs. STATE OF KERALA
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May 2, 2025 |
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DILEEPKUMAR R. Vs. UNION OF INDIA
|
February 11, 2025 |
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DILIP SHANKAR GANG JAIN Vs. REHMATH A.R.
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September 17, 2025 |
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DILKUMAR Vs. PADMANABHAN
|
May 23, 2025 |
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DILSHAD Vs. SUPERINTENDENT OF CUSTOMS, PREVENTIVE DIVISION, CENTRAL REVENUE BUILDING, KOZHIKODE
|
May 9, 2025 |
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DINCY DAVIS Vs. STATE OF KERALA
|
March 25, 2025 |
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DIPIN VIDYADHARAN Vs. STATE OF KERALA
|
May 28, 2025 |
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DIRECTOR GENERAL OF POLICE Vs. RAJESWARI
|
June 4, 2025 |
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DISTRICT COLLECTOR Vs. THANGAL KUNJU
|
September 17, 2025 |
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DISTRICT COLLECTOR WAYANAD Vs. M.N.DEVIPRASAD
|
July 17, 2025 |
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DISTRICT REGISTRAR GENERAL Vs. CHERUPUSHPAM ROMAN CATHOLIC CHURCH PARAKKADAVU
|
July 15, 2025 |
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DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO. Vs. RADHA SANTHOSH
|
April 3, 2025 |
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DIVYA G. S. Vs. KERALA WATER AUTHORITY
|
May 19, 2025 |
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DIVYA M. S Vs. AMITH
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April 4, 2025 |
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DIVYA SADASIVAN Vs. STATE OF KERALA
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September 25, 2025 |
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DIVYA.K.S Vs. STATE OF KERALA
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January 29, 2025 |
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DIXON V. DAVIS Vs. STATE OF KERALA
|
June 10, 2025 |
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DOMESTIC ON GRID SOLAR POWER PROSUMERS Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
|
July 28, 2025 |
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DOMESTIC ON GRID SOLAR POWER PROSUMERS FORUM KERALA Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
|
July 28, 2025 |
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DR CIZA THOMAS Vs. STATE OF KERALA
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May 30, 2025 |
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DR. CK.RAMACHANDRAN Vs. STATE OF KERALA
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July 18, 2025 |
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DR. DEEPA R. Vs. STATE OF KERALA
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August 20, 2025 |
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DR. GAYATRI. G. J. Vs. UNION OF INDIA
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March 28, 2025 |
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DR. HAFEEZ RAHMAN. P. A Vs. STATE OF KERALA
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February 19, 2025 |
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DR. JOSEPH JOHN MD Vs. STATE OF KERALA
|
May 19, 2025 |
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DR. K.B BINDU Vs. KANNUR UNIVERSITY
|
January 30, 2025 |
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DR. M.NAVAS Vs. STATE OF KERALA
|
February 12, 2025 |
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DR. MITHUN Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 21, 2025 |
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DR. NAKULAN K. V. ASSOCIATE PROFESSOR (RTD) Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT P. O. KALADY
|
April 3, 2025 |
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DR. NISHAD B.N. Vs. DEPUTY SUPEERINTENDENT OF POLICE
|
January 14, 2025 |
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DR. P. A. FAZAL GAFOOR Vs. KERALA STATE WAKF BOARD
|
February 19, 2025 |
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DR. S.P. MALARKANNAN Vs. STATE OF KERALA
|
August 12, 2025 |
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DR. SANGETHA S Vs. STATE OF KERALA
|
May 13, 2025 |
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DR. SHANISABEEGOM Vs. STATE OF KERALA
|
December 2, 2025 |
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DR. V.K. SULOCHANA Vs. STATE OF KERALA
|
February 4, 2025 |
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DR. VINODKUMAR JACOB Vs. VICE CHANCELLOR
|
August 25, 2025 |
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DR.K.RAJAGOPALAN Vs. REGHA
|
May 26, 2025 |
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DR.MANU Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
May 13, 2025 |
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DR.S.GANAPATHY Vs. UNION OF INDIA
|
February 10, 2025 |
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E. M. ABDUL AZEEZ Vs. STATE OF KERALA
|
March 27, 2025 |
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E. P. PAULOSE Vs. STATE OF KERALA
|
May 26, 2025 |
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E. T. MATHAI Vs. STATE OF KERALA
|
May 21, 2025 |
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E. T. MOHANAN Vs. PANKAJAKSHY
|
March 25, 2025 |
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E. X. BABY THOMAS Vs. STATE OF KERALA
|
May 23, 2025 |
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E.K.KESAVAN Vs. THOMAS
|
January 28, 2025 |
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EBIN SEBASTIAN Vs. STATE OF KERALA
|
January 6, 2025 |
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EDAPPARA THILAKAM Vs. KOTTARATHIL KOMALAVALLI AMMA
|
September 19, 2025 |
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EKK INFRASTRUCTURE LIMITED Vs. KERALA ROAD FUND BOARD
|
May 27, 2025 |
|
ELIYAMMA THOMAS Vs. JOBSON
|
May 19, 2025 |
|
ELIZABETH (MINIMOL) Vs. JOSE P. JACOB
|
May 28, 2025 |
|
ELSIAMMA JACOB Vs. STATE OF KERALA
|
August 12, 2025 |
|
ELSY Vs. HARIDAS
|
May 22, 2025 |
|
ELVIN JOHN MATHEW Vs. STATE OF KERALA
|
July 9, 2025 |
|
EMILDA VARGHESE Vs. VARGHESE P.KURIAKOSE
|
October 6, 2025 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. A.CHANDRAKUMARAN NAIR
|
July 21, 2025 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. GOBINS INDIA ENGINEERING PVT. LTD.
|
June 11, 2025 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. TREADS DIRECT LIMITED
|
June 5, 2025 |
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EMPLOYEES PROVIDENT FUND ORGANISATION Vs. AMBASSADOR SECURITY & DETECTIVE SERVICES
|
July 31, 2025 |
|
EMY K KURIAN Vs. STATE OF KERALA
|
April 4, 2025 |
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ESSAR SHIPPING PORTS AND LOGISTICS LTD. Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
|
February 25, 2025 |
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EVERSPACE REALTY LLP Vs. VASU COCO RESORTS PVT. LTD.
|
July 30, 2025 |
|
EXECUTIVE ENGINEER, NATIONAL HIGHWAYS (B) DIVISION, KODUNGALLOOR, THRISSUR Vs. P. M. BASHEER,
|
May 29, 2025 |
|
EZHUPUNNA PANCHAYATH Vs. ALEX ABRAHAM
|
February 7, 2025 |
|
FABIA E. T. Vs. SHANAZ BIN MOHAMED ABDUL LATIFF
|
April 11, 2025 |
|
FAISAL Vs. STATE OF KERALA
|
May 28, 2025 |
|
FAISAL BABU Vs. STATE OF KERALA
|
May 23, 2025 |
|
FAKRUDEEN Vs. STATE OF KERALA
|
March 25, 2025 |
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FALCON INFRASTRUCTURES LIMITED \ STATE OF KERALA Vs. STATE OF KERALA \ FALCON INFRASTRUCTURES LIMITED
|
June 17, 2025 |
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FARHANA KATHEEF Vs. REVENUE DIVISIONAL OFFICER
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September 10, 2025 |
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FARIS Vs. STATE OF KERALA
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June 30, 2025 |
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FAROOKH Vs. KAYYAKKUTTY@ KADEEJA
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November 4, 2025 |
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FASEELA Vs. STATION HOUSE OFFICER
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August 18, 2025 |
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FATHIMA Vs. STATE OF KERALA
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April 10, 2025 |
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FATHIMA Vs. CANARA BANK
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May 19, 2025 |
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FATHIMA Vs. VAPPINU
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February 11, 2025 |
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FAYIZ Vs. ANVAR SHAJATH K.
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January 17, 2025 |
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FAZIL E Vs. STATE OF KERALA
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May 13, 2025 |
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FAZILUDEEN Vs. SAJEENA
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May 26, 2025 |
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FEBIN FRANCIS Vs. UNION OF INDIA
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April 11, 2025 |
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FEBIN RAJ Vs. RAJAN
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February 7, 2025 |
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FEDERAL BANK LTD Vs. CHIEF JUDICIAL MAGISTRATE
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March 11, 2025 |
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FEDERAL BANK LTD. Vs. A. C. CHUMMAR
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March 21, 2025 |
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FEDERAL BANK OFFICERS ASSOCIATION Vs. REGIONAL LABOUR COMMISSIONER
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March 28, 2025 |
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FEDERAL HOUSE CONSTRUCTION CO-OP SOCIETY Vs. TAHSILDAR
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January 9, 2025 |
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FEDEX EXPRESS SERVICES (INDIA)PVT. LTD Vs. SHINY. P. A.
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March 3, 2025 |
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FIROS Vs. STATE OF KERALA
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February 25, 2025 |
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FIROZ Vs. STATE OF KERALA
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March 10, 2025 |
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FISAL P.J. Vs. STATE OF KERALA
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October 23, 2025 |
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FLEMINGO (DFS) PRIVATE LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
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April 11, 2025 |
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FLORICAN PRIME LAND LLP Vs. RECOVERY OFFICER
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April 11, 2025 |
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FRANCIS Vs. JOSE
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March 24, 2025 |
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FRANCIS K.U. Vs. STATE OF KERALA
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January 30, 2025 |
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FRANCIS T.D. Vs. SUKUMARAN
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August 20, 2025 |
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G. GIRI Vs. G. GEETHA
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February 10, 2025 |
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G. S PRAKASH Vs. STATE OF KERALA
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February 25, 2025 |
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G. SASIDHARAN Vs. SREE GOKULAM CHIT & FINANCE CO.
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March 21, 2025 |
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G. V. MAYAKRISHNAN Vs. KERALA FINANCIAL CORPORATION
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April 11, 2025 |
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G. VISWANATHAN Vs. ABRAHAM SALAMMA
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April 3, 2025 |
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G.MOHANDAS Vs. STATE OF KERALA
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August 18, 2025 |
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G.SUBHULAKSHMI Vs. UCO BANK,QUILON BRANCH
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July 30, 2025 |
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GABI GAFOOR Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 11, 2025 |
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GAC SHIPPING (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
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April 10, 2025 |
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GANAPATHYKANDY BABURAJ Vs. KARIMBIL ABDULKADER HAJI
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February 27, 2025 |
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GANGADHARAN Vs. STATE OF KERALA
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April 8, 2025 |
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GANGADHARAN Vs. STATE OF KERALA
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March 19, 2025 |
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GARGIAN SUDHEERAN Vs. STATE OF KERALA
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January 13, 2025 |
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GATEWAY HOTELS Vs. KOCHI MUNICIPAL CORPORATION
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April 10, 2025 |
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GAVAZ, S/O.SIDDIQUE Vs. STATE OF KERALA
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July 11, 2025 |
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GEETHA N. Vs. SPECIAL SALE OFFICER
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June 3, 2025 |
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GENERAL MANAGER Vs. V.T.RADHAKRISHNAN
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April 1, 2025 |
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GEO VARGHESE Vs. STATE OF KERALA
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October 6, 2025 |
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GEOJIT FINANCIAL SERVICES LTD. Vs. UNION OF INDIA
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January 28, 2025 |
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GEORGE ALEXANDER Vs. STATE OF KERALA
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June 18, 2025 |
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GEORGE CYRIAC Vs. STATE OF KERALA
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March 5, 2025 |
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GEORGE POTHAN Vs. STATE OF KERALA
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April 2, 2025 |
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GEORGE PULIKUTHIYIL Vs. STATE OF KERALA
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August 1, 2025 |
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GILBERT CHEERAN Vs. STATE OF KERALA
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March 21, 2025 |
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GIRIJA C. Vs. STATE OF KERALA
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January 27, 2025 |
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GIRIJA SHAJI Vs. PRATHEEP K. S.
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May 20, 2025 |
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GISHNU Vs. STATE OF KERALA
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June 10, 2025 |
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GLENNY C.J. Vs. AUTHORISED OFFICER, CANARA BANK
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October 24, 2025 |
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GLITTO JOHN Vs. SINAN SALEEM
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March 6, 2025 |
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GODAVARMA RAJA Vs. LAND BOARD
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July 7, 2025 |
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GODWIN R.THATTIL Vs. DISTRICT COLLECTOR
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June 27, 2025 |
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GOKUL Vs. STATE OF KERALA
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April 11, 2025 |
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GOKUL CHANDRAN Vs. STATE OF KERALA
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April 25, 2025 |
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GOKULAM CHIT AND FINANCE CO. (P) LTD Vs. C. K. SADANANDAN
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March 24, 2025 |
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GOOD SAMARITAN CHARITABLE TRUST Vs. SAMUEL
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February 24, 2025 |
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GOPAKUMAR B NAIR Vs. K.V.SUGUNAN
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January 30, 2025 |
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GOPALA KRISHNAN Vs. SARATH LAL
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March 21, 2025 |
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GOPALAKRISHNA PILLAI Vs. SATHYAN
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January 8, 2025 |
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GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
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January 27, 2025 |
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GOPALAKRISHNAN P. Vs. CENTRAL UNIVERSITY OF KERALA
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April 11, 2025 |
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GOPALAN Vs. RECMULTIPURPOSE CO-OP SOC.
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February 18, 2025 |
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GOPALKRISHNA PILLAI Vs. STATE BANK OF INDIA
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November 5, 2025 |
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GOPESH Vs. STATE OF KERALA
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April 8, 2025 |
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GOPINATHAN NAIR Vs. MOHAMMED SALAH
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August 20, 2025 |
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GOURI Vs. THANKAPPAN
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March 4, 2025 |
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GOUTHAM CHANDRASEKHAR Vs. VICE- CHANCELLOR UNIVERSITY OF CALICUT
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April 11, 2025 |
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GOUTHAM V. Z. Vs. STATE OF KERALA
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April 11, 2025 |
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GOVERNMENT COLLEGE Vs. AMBIKADEVI AMMA
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August 25, 2025 |
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GOVERNMENT OF KERALA Vs. BABY VALSALA T.
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February 12, 2025 |
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GOVERNMENT OF KERALA Vs. VENKATESWARAN
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February 27, 2025 |
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GOVINDANKUTTY Vs. COMMISSIONER MALABAR DEVASWSOM BOARD, KOZHIKODE
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April 3, 2025 |
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GOWRI SANKARI Vs. STATE OF KERALA
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July 4, 2025 |
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GREGORY Vs. ANTO P. JOSE
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September 1, 2025 |
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GROUND HANDLING ASSOCIATION Vs. UNION OF INDIA
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May 16, 2025 |
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GURUVAYOOR CO-OPERATIVE URABAN BANK Vs. RAJEEV
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April 11, 2025 |
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HABEEB HASSAN P. C. Vs. STATE OF KERALA
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March 19, 2025 |
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HADIYA (MINOR) Vs. SHAMEERA.M.M
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March 14, 2025 |
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HAKKIM Vs. STATE OF KERALA
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June 20, 2025 |
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HAMAZA HAJI Vs. THYKKANDIYIL IBRAHIM
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April 1, 2025 |
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HAMZA M. Vs. STATE OF KERALA
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June 11, 2025 |
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HAMZA, S/O.ABU, URAVACHAL KARA Vs. STATE OF KERALA
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October 15, 2025 |
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HANA FATIMA AHINUS Vs. STATE OF KERALA
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July 9, 2025 |
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HANEEFA Vs. KUNHIMUHAMMED
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March 26, 2025 |
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HANEEFA Vs. STATE OF KERALA
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January 16, 2025 |
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HAREESH M.S. Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
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February 10, 2025 |
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HARIDAS Vs. STATE OF KERALA
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May 26, 2025 |
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HARIDASAN Vs. PADMAVATHI AMMA
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June 11, 2025 |
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HARIHARAN Vs. LABOUR COURT
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July 28, 2025 |
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HARIKUMAR Vs. STATE OF KERALA
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August 8, 2025 |
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HARIPRASAD Vs. STATE OF KERALA
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August 18, 2025 |
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HARIS K. Vs. INSPECTOR OF THENHIPALAM POLICE STATION
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May 22, 2025 |
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HARISANKAR S. Vs. STATE OF KERALA
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June 17, 2025 |
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HARISH KUMAR Vs. UNION OF INDIA
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January 8, 2025 |
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HARISH V. Vs. T.C.MATHEW
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October 31, 2025 |
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HARITHA G. Vs. UNION OF INDIA
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March 19, 2025 |
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HARSHA. C. V. Vs. STATE OF KERALA
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April 8, 2025 |
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HASEENA Vs. SUHAIB
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January 15, 2025 |
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HASHIM Vs. DEPUTY SUPERINTENDENT OF POLICE
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June 13, 2025 |
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HDB FINANCIAL SERVICES Vs. SUB REGISTRAR
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February 21, 2025 |
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HDFC EGRO GENERAL INSURANCE Vs. ZEENATH
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May 28, 2025 |
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HDFC LIFE INSURANCE COMPANY Vs. JYOTHI MADHAVAN
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October 28, 2025 |
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HEADSTAR GLOBAL PVT. LTD. Vs. STATE OF KERALA
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June 2, 2025 |
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HEDGE FINANCE LTD. Vs. VIPIN KUMAR
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May 30, 2025 |
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HILL TOP AGGREGATES Vs. KANNAMBRA GRAMA PANCHAYAT
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August 19, 2025 |
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HINDU MAHASABHA FO Vs. MANJULA
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March 21, 2025 |
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HINDUSTAN LATEX LTD. Vs. CONTROLLER, LEGAL METROLOGY DEPT.
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February 21, 2025 |
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HIRAN DAS MURALI Vs. STATE OF KERALA
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August 27, 2025 |
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HISHAM TRANSPORTS Vs. FOOD SAFETY STANDARDS AUTHORITY OF INDIA
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June 24, 2025 |
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HOUSING AND URBAN DEVELOPMENT CORPORATION LTD Vs. M/S ZANSS PROJECTS
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June 10, 2025 |
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HUSAIN Vs. STATE OF KERALA
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February 10, 2025 |
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HUSSAIN Vs. STATE OF KERALA
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June 10, 2025 |
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HUSSAIN MANIKFAN Vs. SUPERINTENDENT OF POLICE
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March 20, 2025 |
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HYDER C.A. Vs. AUTHORISED OFFICER, INDIAN BANK ZONAL OFFICE
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August 7, 2025 |
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IBS SOFTWARE SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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July 15, 2025 |
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IBS SOFTWARE SERVICES PVT. LTD. Vs. UNION OF INDIA
|
June 16, 2025 |
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IDUKKI DISTRICT POLICE CO-OP SOCIETY Vs. RASHEED
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April 7, 2025 |
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IN THE MATTER OF COMPANIES ACT AND IN THE MATTER OF KALPETTA JANAKSHEMA MARUTHI CHITS PVT.LTD. Vs. STATE
|
August 25, 2025 |
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INDIAN MEDICAL ASSOCIATION Vs. UNION OF INDIA
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April 11, 2025 |
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INDIAN MEDICAL ASSOCIATION Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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June 27, 2025 |
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INDIAN OIL CORPORATION LTD Vs. T. K. MOHAMMED
|
August 4, 2025 |
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INDIRA J. Vs. STATE OF KERALA
|
April 22, 2025 |
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INDU Vs. THOMAS @ MANOJ
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April 2, 2025 |
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INDU K.R. Vs. STATE OF KERALA
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March 10, 2025 |
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INDUS MOTORS COMPANY PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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April 2, 2025 |
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IRUVAIKONAM BHAGAVATHI TEMPLE Vs. STATE OF KERALA
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June 4, 2025 |
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ISMAIL Vs. ABBAS
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March 12, 2025 |
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ISMAIL CHAKKARATH Vs. UNION OF INDIA
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May 9, 2025 |
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ISMAIL IYYATHUM KADAN Vs. STATE OF KERALA
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July 7, 2025 |
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ISMAIL KUNJU M Vs. STATE OF KERALA
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January 24, 2025 |
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ISON GEORGE Vs. STATE OF KERALA
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June 12, 2025 |
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ITHITHANAM ELAMKAVU DEVASWOM Vs. JAIMON
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February 5, 2025 |
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J. UMESH KUMAR Vs. STATE OF KERALA
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May 19, 2025 |
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J.C. FLOWERS ASSET RECONSTRUCTION PVT. LTD. Vs. STATE OF KERALA
|
May 2, 2025 |
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JACKSON DAS T SON OF SEBATAIN Vs. VICE CHANCELLOR COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
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February 18, 2025 |
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JACOB BOBAN Vs. REVENUE DIVISIONAL OFFICER/ SUB COLLECTOR
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February 6, 2025 |
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JACOB GEORGE Vs. MACWORLD INDUSTRIES LTD (LL08375)
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March 5, 2025 |
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JACOB MATHEW Vs. M/S. P.T.C. BUILDERS
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August 25, 2025 |
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JAGADAMMA K. Vs. LISSY
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April 11, 2025 |
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JAGADAMMA K. T. Vs. TINIT THOMAS
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April 11, 2025 |
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JAGADEESH KUMAR Vs. VINU
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February 17, 2025 |
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JAICE JOHN Vs. DIRECTOR OF MINING AND GEOLOGY
|
September 9, 2025 |
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JAIHIND RAMLAKHAN Vs. COMTRUST SUPER DESIGNER
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January 31, 2025 |
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JAJIN Vs. STATE OF KERALA
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July 4, 2025 |
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JALAL Vs. DISTRICT POLICE CHIEF KOLLAM (RURAL)
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May 28, 2025 |
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JAMAL Vs. PEROOR DEVELOPERS PRIVATE LIMITED
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March 27, 2025 |
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JAMAL.K.M Vs. STATE OF KERALA
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January 31, 2025 |
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JAMALUDHEEN FAROOQUE Vs. MUNEER AHMED
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March 20, 2025 |
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JAMES Vs. SAJEEVAN
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January 17, 2025 |
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JAMES ABRAHAM Vs. STATE OF KERALA
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March 11, 2025 |
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JAMES ANTONY ALOSIOUS Vs. REVENUE DIVISIONAL OFFICER
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June 27, 2025 |
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JAMES JOSEPH Vs. NATIONAL INSURANCE CO.
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February 18, 2025 |
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JAMES JOSEPH Vs. DIVIN DAVID
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March 4, 2025 |
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JAMES MATHEW Vs. STATE OF KERALA
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May 23, 2025 |
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JAMES MATHEW Vs. STATE OF KERALA
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October 24, 2025 |
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JANANI MITHRA NIDHI LIMITED Vs. AXIS BANK LTD
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April 11, 2025 |
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JANATHA TILE WORKS LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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February 20, 2025 |
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JANVIN CLEETUS Vs. UNION OF INDIA
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November 13, 2025 |
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JASEENA K. U. Vs. MAHATMA GANDHI UNIVERSITY
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March 19, 2025 |
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JASEERA Vs. STATE OF KERALA
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April 11, 2025 |
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JASMIN SHAJI Vs. STATE OF KERALA
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June 24, 2025 |
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JATIN Vs. STATE OF KERALA
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November 4, 2025 |
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JAWAHARLAL NEHRU TROPICAL BOTANICAL GARDEN AND RESEARCH INSTITUTE Vs. PADMESH PANDARAM PILLAI
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June 2, 2025 |
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JAYACHANDRAN Vs. VIJAYALESKHMI AMMA
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August 7, 2025 |
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JAYADEVAN KUNJUKRISHNAN Vs. STATE OF KERALA
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February 17, 2025 |
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JAYAKRISHNA MENON Vs. KRISHNANKUTTY
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September 24, 2025 |
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JAYAKUMAR RAGHAVAN Vs. STATE OF KERALA
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April 25, 2025 |
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JAYALAKSHMI V. Vs. ADARSH PARTHAN
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May 23, 2025 |
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JAYAMOHAN M. Vs. STATE OF KERALA
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March 28, 2025 |
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JAYAN Vs. STATE OF KERALA, THE PUBLIC PROSECUTOR
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May 23, 2025 |
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JAYAN Vs. MANJU
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April 9, 2025 |
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JAYAPALAN Vs. STATE OF KERALA
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March 19, 2025 |
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JAYAPRAKASH E.P Vs. SHENEY P
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January 27, 2025 |
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JAYARAJ Vs. POWER GRID CORPORATION OF INDIA LTD.
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May 20, 2025 |
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JAYASREE Vs. DISTRICT COLLECTOR
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March 21, 2025 |
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JAYASREE Vs. SINDHU AJAYAN
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July 4, 2025 |
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JAYESH J.KUMAR Vs. STATE OF KERALA
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October 7, 2025 |
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JEMINI ANIL Vs. FOOD SAFETY OFFICER
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March 17, 2025 |
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JENSON Vs. STATE OF KERALA
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May 22, 2025 |
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JERIN RAJ Vs. UNION OF INDIA
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April 25, 2025 |
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JERRY Vs. STATE OF KERALA
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May 28, 2025 |
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JESSY JOY Vs. UNION OF INDIA
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April 8, 2025 |
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JESTO GEORGE Vs. UNION OF INDIA
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March 6, 2025 |
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JIJESH ARAVIND Vs. SMITHA DINESH T. C.
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May 21, 2025 |
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JIJO Vs. STATE OF KERALA
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January 3, 2025 |
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JINACHANDRAN Vs. STATE OF KERALA
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April 11, 2025 |
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JINESH C.R. Vs. ASWATHY P.R.
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November 19, 2025 |
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JISHNU Vs. STATE OF KERALA
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May 16, 2025 |
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JISHNU M. Vs. STATE OF KERALA
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February 28, 2025 |
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JISHNU THAMPI Vs. STATE OF KERALA
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April 22, 2025 |
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JITHIN BABU Vs. STATE OF KERALA
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March 7, 2025 |
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JITHIN JOY Vs. STATE OF KERALA
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January 6, 2025 |
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JITHIN K PURUSHU Vs. STATE OF KERALA
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May 22, 2025 |
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JITHIN T Vs. STATE OF KERALA
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May 22, 2025 |
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JOHN Vs. STATE OF KERALA
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June 23, 2025 |
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JOHN MATHAI Vs. STATE OF KERALA
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September 10, 2025 |
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JOHNY JOHN Vs. JAINYMOL SASANKAN
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April 10, 2025 |
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JOINT COMMISSIONER, CENTRAL TAX AND CENTRAL EXCISE Vs. NISHAD
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February 17, 2025 |
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JOINT REGISTRAR OF COOPERATIVE SOCIETIES Vs. Y. R. VINCENT
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March 4, 2025 |
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JOJI M. GEORGE Vs. SABU M. I.
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May 2, 2025 |
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JOJO CHACKO Vs. PREETHI JOJO
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April 11, 2025 |
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JOJO M THOMAS Vs. KERALA AGRICULTURAL UNIVERSITY
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May 13, 2025 |
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JOMON Vs. STATE OF KERALA
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March 14, 2025 |
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JOMON JACOB Vs. STATE ELECTION COMMISSION
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November 13, 2025 |
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JOMON PUTHENPURACKAL Vs. STATE OF KERALA
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April 11, 2025 |
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JORDY Vs. JOY JACOB
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May 21, 2025 |
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JOSE Vs. STATE OF KERALA
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June 9, 2025 |
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JOSE Vs. V. P. DEVASSY
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May 19, 2025 |
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JOSE Vs. JOSE
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October 22, 2025 |
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JOSE Vs. SUB INSPECTOR OF PILLICE
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August 6, 2025 |
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JOSE ANTONY Vs. JOB ANTONY
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March 20, 2025 |
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JOSE JOSEPH Vs. K. C. JOSE
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March 3, 2025 |
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JOSE.T.PAUL Vs. STATE OF KERALA
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August 11, 2025 |
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JOSEPH Vs. HONG KONG AND SHANGHAI BANKING CORPORATION
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June 23, 2025 |
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JOSEPH @ THAMPIKUNJU Vs. RETNAMMA
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February 28, 2025 |
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JOSEPH FROID PERIARA Vs. KERALA STATE ELECTRICITY BOARD
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March 20, 2025 |
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JOSEPH JOHN M.D Vs. STATE OF KERALA
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May 19, 2025 |
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JOSEPH K.THOMAS Vs. BALARAMAN
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August 22, 2025 |
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JOSEPH KURUVILLA Vs. JEENA SIMON
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January 17, 2025 |
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JOSEPH M.J. Vs. STATE OF KERALA
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June 26, 2025 |
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JOSEPH MATHEW Vs. STATE OF KERALA
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January 16, 2025 |
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JOSEPH P. GEORGE Vs. BINU KOSHY K.M.
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January 21, 2025 |
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JOSHY Vs. THOMAS V. T.
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May 22, 2025 |
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JOSMI JOSE Vs. KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY
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May 22, 2025 |
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JOSNA RAPHAEL POOVATHINGAL Vs. UNION OF INDIA
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May 26, 2025 |
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JOTHISH Vs. STATE OF KERALA
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January 3, 2025 |
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JOY Vs. VARGHESE
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March 12, 2025 |
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JOY JOSEPH Vs. SUBRAMANYA IYYER
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March 25, 2025 |
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JOY M. K. Vs. STATE OF KERALA
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May 26, 2025 |
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JOY P Vs. STATE OF KERALA
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April 9, 2025 |
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JOYS Vs. THOMAS SEBASTIAN
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September 18, 2025 |
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JUBAIRIYA Vs. SAIDALAVI N.
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September 15, 2025 |
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JUBY THOMAS Vs. UNION OF INDIA
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November 14, 2025 |
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JUDE Vs. STATE OF KERALA
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April 11, 2025 |
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JUMAILA BEEVI Vs. CORPORATION OF KOLLAM,
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May 21, 2025 |
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JUMAILIYA V. V. Vs. STATE OF KERALA
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March 10, 2025 |
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JUSTIN CHACKO Vs. STATE OF KERALA
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April 29, 2025 |
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JYOTHI APARNA J. Vs. STATE OF KERALA
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May 19, 2025 |
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JYOTHISH KUMAR K. Vs. UNION OF INDIA
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March 27, 2025 |
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K. ANILKUMAR Vs. VASUDEVAN
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June 11, 2025 |
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K. BHARATHAN Vs. TOP CRYSTAL OWNERS ASSOCIATION
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October 29, 2025 |
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K. C. S. PRASANTH Vs. CENTRAL BUREAU OF INVESTIGATION CBI/ACB, KOCHI
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May 20, 2025 |
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K. GIRISHKUMAR Vs. STATE OF KERALA
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March 19, 2025 |
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K. GOPINATH MENON Vs. M. J. LUIZE
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May 23, 2025 |
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K. I. V. GOPINATH Vs. K. I. V. VIMALA
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February 24, 2025 |
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K. J. AMMINI Vs. K. R. RAMESH
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February 27, 2025 |
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K. J. MATHEW Vs. STATE OF KERALA
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May 26, 2025 |
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K. K. MAMMOOTTY Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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April 3, 2025 |
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K. K. RAMACHANDRAN Vs. STATE OF KERALA
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February 17, 2025 |
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K. M SINOJ KUMAR Vs. STATE OF KERALA
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March 21, 2025 |
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K. MADHAVAN NAIR Vs. STATE OF KERALA
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May 26, 2025 |
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K. MANOJ KRISHNAN Vs. STATE OF KERALA
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May 19, 2025 |
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K. N. ANAND KUMAR Vs. STATE OF KERALA
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April 9, 2025 |
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K. N. FAJAR Vs. STATE OF KERALA
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February 25, 2025 |
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K. P. BENNY ROHAL Vs. STATE OF KERALA
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May 20, 2025 |
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K. PREMACHANDRAN Vs. STATE OF KERALA
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June 5, 2025 |
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K. PURUSHOTHAMAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
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March 28, 2025 |
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K. R. SANKARANKUTTY Vs. DEPUTY COLLECTOR (R. R. ) ERNAKULAM
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May 26, 2025 |
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K. S. JAYA GOPAL Vs. SEEMA
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April 11, 2025 |
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K. S. JOSEPH Vs. STATE OF KERALA
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March 24, 2025 |
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K. S. RAMANKUTTY Vs. CBI/SPE KOCHI-17
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April 4, 2025 |
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K. S. THOMAS Vs. STATE OF KERALA
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May 21, 2025 |
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K. T. GANGADHARAN Vs. STATE OF KERALA
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June 17, 2025 |
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K. T. KURIAKOSE Vs. STATE OF KERALA
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February 19, 2025 |
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K. V SUBHA Vs. KANNUR HEIGHTS APARTMENTS OWNERS ASSOCIATION
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March 17, 2025 |
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K. V. KURIAKOSE Vs. STATE OF KERALA
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May 19, 2025 |
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K. V. M. S EDUCATIONAL SOCIETY Vs. STATE OF KERALA
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May 26, 2025 |
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K.A. VISWAMBARAN Vs. STATE OF KERALA
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October 28, 2025 |
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K.A.ABDUL RASHEED Vs. STATE OF KERALA
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September 26, 2025 |
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K.C.ALEYAS Vs. STATE OF KERALA
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February 4, 2025 |
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K.C.SIVASANKARA PANICKER Vs. K.C.VASANTHAKUMARI
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May 9, 2025 |
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K.G. REJIMON Vs. STATE OF KERALA
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September 23, 2025 |
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K.J.JAMES Vs. STATE OF KERALA
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June 30, 2025 |
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K.KALA Vs. MANIKANDAN
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April 11, 2025 |
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K.M. SINOJ KUMAR Vs. STATE OF KERALA
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July 17, 2025 |
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K.M.CHERIAN Vs. AMMINI
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July 7, 2025 |
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K.M.MATHEW Vs. STATE OF KERALA
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July 25, 2025 |
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K.M.MATHEW Vs. JIJI MATHEW
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March 4, 2025 |
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K.MANOHARAN Vs. STATE OF KERALA
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December 3, 2025 |
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K.N. NARASIMHA SHENOY Vs. ANNIE JOS THALIATH
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February 5, 2025 |
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K.P.SETHUNATH Vs. K.LALITHA
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February 17, 2025 |
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K.R JAYAKUMAR Vs. STATE OF KERALA
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January 29, 2025 |
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K.R.LEELA DEVI Vs. RAJARAM
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May 29, 2025 |
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K.S.DINACHANDRAN Vs. SHYLA JOSEPH
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January 10, 2025 |
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K.V SUBHA Vs. KANNUR HEIGHTS APARTMENTS OWNERS ASSOCIATION
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March 17, 2025 |
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KADUTHURUTHY CO-OPERATIVE RUBBER MARKETING AND PROCESSING SOCIETY LIMITED Vs. REMA J. MOMAIYA
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June 3, 2025 |
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KALADI ABDUL ASEES Vs. STATE OF KERALA
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September 19, 2025 |
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KALIDAS @ SEKHAR Vs. UNION OF INDIA
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April 11, 2025 |
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KALIRAJA Vs. STATE OF KERALA
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March 18, 2025 |
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KALYAN TOURIST HOME Vs. STATE OF KERALA
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February 4, 2025 |
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KAMALA E.P. Vs. UMMER
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January 22, 2025 |
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KAMALAKARAN P.N. Vs. STATE OF KERALA
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August 14, 2025 |
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KAMALAKSHAN Vs. USHA
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February 17, 2025 |
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KANCHANA Vs. CHATHAN
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May 23, 2025 |
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KANJIRAMULLAKANDY SARADA AMMA Vs. SREEBIVASAN NAIR
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June 11, 2025 |
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KANNADAN ANWAR SALIH Vs. SAFEEKHATH
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October 22, 2025 |
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KANNAN Vs. STATE OF KERALA
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February 20, 2025 |
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KARIYADAN VENU Vs. STATE OF KERALA
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May 20, 2025 |
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KARTHIK E. BINOD Vs. MEDICAL COUNSELLING COMMITTEE (MCC)
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May 19, 2025 |
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KARTHIK EXPORTS Vs. KRISHNA KUMAR AGARWAL
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March 5, 2025 |
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KARTHIKAPPALLY BRAHMANA SAMOOHAM Vs. JOYTHISH S.
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April 11, 2025 |
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KARUVATTA SERVICE COOPERATIVE BANK LIMITED Vs. INSURANCE OMBUDSMAN
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May 26, 2025 |
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KATHAYEE COTTON MILLS PRIVATE LIMITED Vs. STATE OF KERALA
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March 13, 2025 |
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KAVITHA KUMARI D. Vs. STATE OF KERALA
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March 7, 2025 |
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KERALA AGRICULTURAL UNIVERSITY, THRISSUR Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT 1972
|
May 28, 2025 |
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KERALA AYURVEDIC CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KERALA
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March 18, 2025 |
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KERALA BANK Vs. O. N. KRISHNAN
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April 11, 2025 |
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KERALA COASTAL ZONE MANAGEMENT AUTHORITY Vs. SUKHILESH
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January 7, 2025 |
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KERALA ELECTRICAL AND ALLIED ENGINEERING CO. LTD. Vs. B. PRAVEEN KUMAR
|
May 23, 2025 |
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KERALA FILM EXHIBITORS FEDERATION Vs. STATE OF KERALA
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February 12, 2025 |
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KERALA INSTITUTE OF MEDICAL SCIENCE Vs. STATE OF KERALA
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June 16, 2025 |
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KERALA PRIVATE HOSPITALS ASSOCIATION Vs. STATE OF KERALA
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June 23, 2025 |
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KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. STATE OF KERALA
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June 9, 2025 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SUDHEEP CHANDRAN C. P.
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May 19, 2025 |
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KERALA PUBLIC SERVICE COMMISSION Vs. HIMA K. S
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March 26, 2025 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SABEETHA
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August 22, 2025 |
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KERALA PUBLIC SERVICE COMMISSION Vs. KRISHNAPRASAD
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July 18, 2025 |
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KERALA PUBLIC SERVICE COMMISSION Vs. NATIONAL HUMAN RIGHTS COMMISSION
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October 9, 2025 |
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KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. Vs. DEPUTY LABOUR COMMISSIONER, KANNUR
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May 19, 2025 |
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KERALA STATE CO-OP COIR MARKETING FEDERATION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 7, 2025 |
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KERALA STATE CO-OPERATIVE Vs. DEPUTY LABOUR COMMISSIONER
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February 3, 2025 |
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KERALA STATE CO-OPERATIVE BANK LTD. Vs. KERALA CO-OPERATIVE TRIBUNAL THIRUVANANTHAPURAM
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May 2, 2025 |
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KERALA STATE ELECTRICITY BOARD Vs. GOPALAKRISHNAN
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April 4, 2025 |
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KERALA STATE ROAD TRANSPORT CORPORATION, Vs. RAJESH K. JACOB
|
March 17, 2025 |
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KERALA STATE UNITED NURSES ASSOCIATION-TEACHERS ASSOCIATION Vs. UNION OF INDIA
|
July 10, 2025 |
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KERALA TAXI DRIVERS ORGANIZATION Vs. STATE OF KERALA
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August 27, 2025 |
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KERALA TOURISM DEVELOPMENT CORPORATION LIMITED Vs. BENNY MATHEW
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March 6, 2025 |
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KERALA WAQF SAMRAKSHANA VEDHI Vs. STATE OF KERALA
|
March 17, 2025 |
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KERALAPUBLIC SERVICE COMMISSION Vs. BHUVANA
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February 12, 2025 |
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KFPC NIDHI LIMITED Vs. UNION OF INDIA
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May 21, 2025 |
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KHADER HUSSAIN Vs. STATE OF KERALA
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May 20, 2025 |
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KHALAM C. A. Vs. DISTRICT COLLECTOR ERNAKULAM
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May 27, 2025 |
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KIRAN T. Vs. STATE OF KERALA
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March 17, 2025 |
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KIZHAKKAYI DASAN Vs. KUNIYIL CHEEROOTTY
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September 29, 2025 |
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KOCHI MUNICIPAL CORPORATION Vs. NANCY XAVIER
|
July 1, 2025 |
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KOCHI SELAM PETROLEUM GAS PIPELINE Vs. UNION OF INDIA
|
March 24, 2025 |
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KOLLAMPUZHA BHAGAVATHY TEMPLE, ATTINGAL VILLAGE Vs. BIJU KUMAR
|
April 4, 2025 |
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KORAH Vs. STATE OF KERALA
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March 27, 2025 |
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KORAMBAYLI HOSPITAL AND DIAGNOSTICS CENTER Vs. STATE OF KERALA
|
June 16, 2025 |
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KOSHY PHILIP Vs. REVENUE DIVISIONAL OFFICER
|
February 6, 2025 |
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KOTHAMANGALAM MUNICIPALITY Vs. P.P.AJITHKUMA
|
May 28, 2025 |
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KOTHAMANGALAM SERVICE CO-OPERATIVE BANK LTD. Vs. N. G. BENJAMIN
|
April 2, 2025 |
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KOTTAKKAL MUSLIM JAMA-ATH Vs. KERALA STATE WAQF BOARD,
|
May 2, 2025 |
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KOVALAM HOSPITALITY PRIVATE LIMITED Vs. STATE OF KERALA
|
May 19, 2025 |
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KOYA & COMPANY CONSTRUCTION LTD. Vs. KERALA WATER AUTHORITY
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February 21, 2025 |
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KRISHNA BHAT Vs. STATE OF KERALA
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May 22, 2025 |
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KRISHNA CHANDRAN Vs. STATE OF KERALA
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April 11, 2025 |
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KRISHNAKUMAR Vs. STATE OF KERALA
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February 5, 2025 |
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KRISHNAKUMARI C R Vs. CENTRAL BUREAU OF INVESTIGATION
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February 28, 2025 |
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KRISHNAN Vs. STATE OF KERALA
|
June 11, 2025 |
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KRISHNANKUTTY MENON Vs. DISTRICT COLLECTOR, KOZHIKODE
|
January 8, 2025 |
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KRISHNARAJ Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 27, 2025 |
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KSE LIMITED Vs. SOUTHERN RAILWAYS
|
November 26, 2025 |
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KSR MARINE SERVICES PVT. LIMITED Vs. STATE OF KERALA
|
June 9, 2025 |
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KUMARAN Vs. STATE OF KERALA
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June 27, 2025 |
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KUMARI SUKANYA Vs. SAJIMON P.
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April 11, 2025 |
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KUNJUMOL Vs. PONNAMMA
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May 21, 2025 |
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KURIEN. T. K. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EPF ORGANISATION
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May 23, 2025 |
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KUTTANKULANGARA DEVASWOM Vs. C.P.RAGHAVA PISHARADI
|
June 18, 2025 |
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LAINAKALILLATH THIDIL KUNHIPATHU Vs. INDIAN UNION MUSLIM LEAGUE KANHANGAD
|
March 13, 2025 |
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LAJU CHERIAN Vs. TARA LAJU
|
April 10, 2025 |
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LAKE MOUNT EDUCATIONAL SOCIETY Vs. GLOBAL EDUCATIONAL TRUST
|
June 24, 2025 |
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LAKSHMAN PATRA Vs. STATE OF KERALA
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January 14, 2025 |
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LAKSHMI Vs. BINDHU
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March 3, 2025 |
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LAL C GEORGE Vs. NCR FINANCERS KARAPPARA BUILDINGS, VAKATHANAM VILLAGE, CHANGANACHERRY
|
April 2, 2025 |
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LALGIMON K. C. Vs. STATE OF KERALA
|
May 13, 2025 |
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LALI SHAJI Vs. STATE OF KERALA
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May 23, 2025 |
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LALITHA Vs. STATE OF KERALA
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July 23, 2025 |
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LALITHA Vs. STATE OF KERALA
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June 16, 2025 |
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LALY JOSEPH Vs. CHAZHIKATTU HOSPITALS PRIVATE LIMITED
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June 24, 2025 |
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LATHA B. Vs. STATE OF KERALA
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October 13, 2025 |
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LATHA E. Vs. STATE OF KERALA
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May 13, 2025 |
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LATHEEF M. Vs. HOSDURG SERVICE CO-OPERATIVE BANK LTD.
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May 19, 2025 |
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LATHEEF V. P. Vs. STATE OF KERALA
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March 4, 2025 |
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LEELA Vs. VASU
|
June 4, 2025 |
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LEENA JACOB THUNDIYIL Vs. STATE OF KERALA
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June 5, 2025 |
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LEKHA KOMANATH Vs. STATE OF KERALA
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May 20, 2025 |
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LEKSHMI CASHEW COMPANY Vs. UNION OF INDIA
|
February 17, 2025 |
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LEKSHMY SREEKUMAR Vs. DIRECTOR OF COLLEGIATE EDUCATION VIKAS BHAVAN, THIRUVANANTHAPURAM
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May 13, 2025 |
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LETHA ARAVIND Vs. MAHATMA GANDHI UNIVERSITY
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February 19, 2025 |
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LIBI P. M. Vs. STATE OF KERALA
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May 21, 2025 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. HARIPREETHA
|
October 6, 2025 |
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LIGIMOL JAMES Vs. STATE OF KERALA
|
May 13, 2025 |
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LIJIN Vs. STATE OF KERALA
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May 27, 2025 |
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LIJO STEPHEN CHACKO Vs. UNION OF INDIA
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February 4, 2025 |
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LIMA MATHEW Vs. NIRMAL MATHEWS BABU
|
July 3, 2025 |
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LIMSIYA ALI Vs. STATE OF KERAL
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October 30, 2025 |
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LINE PROPERTIES PVT. LTD. Vs. REVENUE DIVISIONAL OFFICER
|
March 4, 2025 |
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LINIMOL Vs. UNION OF INDIA
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February 5, 2025 |
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LINSHAS FABRICS Vs. STATE OF KERALA
|
May 20, 2025 |
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LINU VARGHESE Vs. GEORGE JACOB,
|
May 26, 2025 |
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LISIEUX EDUCATIONAL INSTITUTIONS Vs. ADDITIONAL/JOINT/DEPUTY ASSISTANT COMMISSIONER OF INCOME TAX
|
April 11, 2025 |
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LITTO JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
February 3, 2025 |
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LIYAKATH ALI Vs. STATE OF KERALA
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September 23, 2025 |
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LIZAMMA JOSEPH Vs. STATE OF KERALA
|
May 19, 2025 |
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LOTUS PHARMACEUTICALS Vs. ASSISTANT STATE TAX OFFICER
|
March 10, 2025 |
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LOVELY JOSE EDAYADIYIL HOUSE Vs. BIJU B.
|
March 5, 2025 |
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LT. COL.K.JAINENDRA KUMAR (RETD) Vs. STATE INFORMATION COMMISSION
|
May 20, 2025 |
|
LT. GEN SUKHDEEP SANGWAN Vs. BIJUKUMAR
|
March 3, 2025 |
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LTHITHANAM ELAMKAVU DEVASWAOM Vs. JAIMON
|
February 5, 2025 |
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LUCKOSE JOSEPH Vs. STATE OF KERALA
|
August 8, 2025 |
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LUCY JOY Vs. SUNDERRAJ
|
May 23, 2025 |
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LULU INTERNATIONAL SHOPPING MALLS PVT LTD. Vs. JOINT COMMISSIONER
|
January 21, 2025 |
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M. D. ESTHAPPAN, Vs. RESERVE BANK OF INDIA
|
March 11, 2025 |
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M. G. SATHEESAN Vs. STATE OF KERALA
|
June 2, 2025 |
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M. I. MOHAMMED Vs. M/S. HLL LIFE CARE LTD.
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March 26, 2025 |
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M. K. ARAVINDAKSHAN Vs. M. R. PRADEEP
|
August 21, 2025 |
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M. K. GOPALAN Vs. REC MULTI PURPOSE CO-OPERATIVE SOCIETY LTD.
|
February 18, 2025 |
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M. K. RAMACHANDRAN Vs. STATE OF KERALA
|
April 10, 2025 |
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M. K. RAMASWAMI Vs. M. K. SIVAKUMAR
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March 14, 2025 |
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M. K. THANKAPPAN Vs. UNION OF INDIA
|
May 20, 2025 |
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M. KANI Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
September 11, 2025 |
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M. M. JOSEPH Vs. UNION OF INDIA
|
May 28, 2025 |
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M. R. SATHEESH KUMAR Vs. SOYA. B.
|
April 11, 2025 |
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M. S. ANAZ Vs. STATE OF KERALA
|
May 20, 2025 |
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M. SALAHUDEEN Vs. TRAVANCORE TITANIUM PRODUCTS LTD.
|
April 2, 2025 |
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M. T. THANKACHAN Vs. STATE OF KERALA
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May 27, 2025 |
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M.A. MATHEW Vs. STATE OF KERALA
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February 4, 2025 |
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M.A. MOHAMMED SAYYID Vs. STATE OF KERALA
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July 21, 2025 |
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M.A.STEPHEN Vs. STATE OF KERALA
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May 2, 2025 |
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M.AYYAPPAN Vs. CENTRAL BUREAU OF INVESTIGATION
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November 4, 2025 |
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M.B.THAMBI Vs. MARTIN PAYUVA
|
September 23, 2025 |
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M.GUNASEKHARAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 5, 2025 |
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M.J.JOY Vs. P.J.VARGHESE
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March 12, 2025 |
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M.KUMARI Vs. STATE OF KERALA
|
October 27, 2025 |
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M.L.LENISH Vs. STATE OF KERALA
|
July 29, 2025 |
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M.M. VARGHESE Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
May 2, 2025 |
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M.N. NARAYANA DAS Vs. STATE OF KERALA
|
August 12, 2025 |
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M.N. NARAYANA DAS Vs. STATE OF KERALA
|
January 27, 2025 |
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M.P. ASHRAF Vs. STATE OF KERALA
|
July 18, 2025 |
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M.P. GEORGE Vs. TRAVANCORE DEVASWOM BOARD
|
February 5, 2025 |
|
M.P. RAPPAI AND SONS Vs. UNION OF INDIA
|
September 10, 2025 |
|
M.P.PRAJIN @ PRAJITH Vs. M.VIJITH @KUTTAN
|
June 19, 2025 |
|
M.S.MURALEEDHARAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 7, 2025 |
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M.SAKTHIVEL Vs. UNION OF INDIA
|
February 28, 2025 |
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M.T. JOHNY Vs. STATE OF KERALA
|
November 3, 2025 |
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M/S CAPPITHAN AGENCIES Vs. COMMISSIONER OF CUSTOMS
|
June 12, 2025 |
|
M/S HOUSE MASTER FACILITY MANAGEMENT SERVICES PVT. LTD Vs. E.S.I CORPORATION
|
July 14, 2025 |
|
M/S. MUSTHAFA & ALMANA INTERNATIONAL CONSULTANTS Vs. SMARTCITY (KOCHI) INFRASTRUCTURE PVT. LTD.
|
July 31, 2025 |
|
M/S. PDMC INDUSTRIES Vs. MINISTRY OF MICRO SMALL AND MEDIUM ENTERPRISES
|
August 6, 2025 |
|
M/S.COCHIN INTERNATIONAL AIRPORT LIMITED Vs. STATE INFORMATION COMMISSION
|
August 5, 2025 |
|
MADHU. C. R. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
February 25, 2025 |
|
MADHURAKUZHIYAN MAHZOOM Vs. SUPERINTENDENT, CENTRAL PRISON & CORRECTIONAL HOME, KANNUR
|
May 6, 2025 |
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MAHABOOB Vs. KERALA STATE ELECTRICITY BOARD
|
June 5, 2025 |
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MAHADEVAN Vs. LISSY VINCENT
|
January 15, 2025 |
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MAHADEVI Vs. SUB DIVISIONAL MAGISTRATE/REVENUE DIVISIONAL OFFICER
|
February 11, 2025 |
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MAHARAJ PLYWOOD AND BOARD Vs. NIYAS P. K. ,
|
February 13, 2025 |
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MAHATMA GANDHI UNIVERSITY Vs. SUNI THOMAS
|
February 28, 2025 |
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MAHEEN M. Vs. STATE OF KERALA
|
January 27, 2025 |
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MAHESWARIAMMA T. R. Vs. KISHOR DAMODHARAN
|
March 10, 2025 |
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MAHROOF ALI THAHIR K. P. Vs. STATE OF KERALA
|
May 23, 2025 |
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MAHSOOMA Vs. STATE OF KERALA
|
February 3, 2025 |
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MAJU SUSAN BABU Vs. SUNIL MATHEW
|
October 15, 2025 |
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MALA GRAMA PANCHAATH Vs. STATE OF KERALA
|
July 28, 2025 |
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MALABAR CHIT FUNDS (P) LTD. Vs. SHIJU V. K.
|
May 27, 2025 |
|
MALABAR CRUMB RUBBER FACTORY WORKERS UNION, (HMS) Vs. KOZHIKODE DISTRICT CO-OPERATIVE RUBBER MARKETING SOCIETY LIMITED
|
April 11, 2025 |
|
MALABAR DEVASWOM BOARD Vs. K. P. KESAVAN NAMBEESHAN
|
March 19, 2025 |
|
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH Vs. KERALA UNIVERSITY OF HEALTH SCIENCE
|
October 29, 2025 |
|
MALATHY PISHARASYAR N. S. Vs. KENDRIYA VIDYALAYA SANGATHAN
|
March 18, 2025 |
|
MALAYALAM CHEMICALS PVT. LTD. Vs. STATE OF KERALA
|
October 8, 2025 |
|
MALAYALAPUZHA GRAMA PANCHAYAT Vs. AJIKUMAR
|
February 21, 2025 |
|
MANAF Vs. P.REGHUSANKAR
|
September 29, 2025 |
|
MANAGER LIFE INSURANCE CORPORATION OF INDIA LIMITED Vs. JAMES MATHEW
|
May 13, 2025 |
|
MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. DEVAKI AMMA SHAJI BHAVAN
|
March 19, 2025 |
|
MANAGER SHREE VIDYADHIRAJA, HOMEOPATHIC MEDICAL Vs. SECRETARY TO GOVERNMENT
|
March 7, 2025 |
|
MANAGER T. I. M. GIRLS HIGHER SECONDARY SCHOOL NADAPURAM Vs. STATE OF KERALA
|
May 22, 2025 |
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MANAGER, BET UPPER PRIMARY SCHOOL Vs. KHAYIS
|
August 19, 2025 |
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MANAGER, GTL INFRASTRUCTURE LIMITED Vs. KUTHANNUR GRAMA PANCHAYAT
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May 23, 2025 |
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MANAGER, MOWANCHERRY U. P. SCHOOL Vs. STATE OF KERALA
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May 13, 2025 |
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MANAGER, PARUDUR HIGHER SECONDARY SCHOOL Vs. SANTHAKUMARI
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October 7, 2025 |
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MANAGING COMMITTEE PARAVUR CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
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April 10, 2025 |
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MANAGING DIRECTOR KERALA STATE FILM DEVELOPMENT CORPORATION LTD. Vs. KUMARI DEVI
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March 25, 2025 |
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MANALIKKAL SALAHUDHEEN Vs. UMMUSALMA
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June 9, 2025 |
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MANEESH A. Vs. UNIVERSITY OF CALICUT
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May 13, 2025 |
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MANGALADEVI KANNAGI TRUST Vs. STATE OF KERALA
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May 26, 2025 |
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MANI DAVEED Vs. STATE OF KERALA
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December 5, 2025 |
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MANI K. Vs. DISTRICT COLLECTOR PALAKKAD
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May 27, 2025 |
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MANIKANDAN Vs. STATE OF KERALA
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April 11, 2025 |
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MANIKANDAN Vs. STATE OF KERALA
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March 17, 2025 |
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MANIKANDAN Vs. STATE OF KERALA
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February 3, 2025 |
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MANIKANDAN N.P Vs. STATE OF KERALA
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January 21, 2025 |
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MANIKFAN Vs. DEPUTY COLLECTOR
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February 27, 2025 |
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MANILAL Vs. STATE OF KERALA
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August 14, 2025 |
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MANIMEGHALA Vs. STATE OF KERALA
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March 6, 2025 |
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MANJITH GOPINATHAN Vs. STATE BANK OF INDIA
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January 31, 2025 |
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MANJU S. KRISHNA Vs. MAHESH KUMAR
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May 26, 2025 |
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MANJU SAUD Vs. UNION OF INDIA
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June 16, 2025 |
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MANJUSHA K. Vs. CENTRAL BUREAU OF INVESTIGATION
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March 3, 2025 |
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MANJUSHA K.P. Vs. STATE OF KERALA
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July 4, 2025 |
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MANNAM SUGAR MILLS Vs. DEPUTY SUPERINTENDENT OF POLICE
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February 20, 2025 |
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MANO ALEX Vs. UNION OF INDIA
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April 2, 2025 |
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MANOJ Vs. STATE OF KERALA
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August 18, 2025 |
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MANOJ Vs. STATE OF KERALA
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January 13, 2025 |
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MANOJ Vs. KATTAPPANA MUNICIPALITY
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July 2, 2025 |
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MANOJ Vs. STATE OF KERALA
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June 24, 2025 |
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MANOJ @ PAMBU MANOJ Vs. STATE OF KERALA
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November 27, 2025 |
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MANOJ KUMAR Vs. SECRETARY, THALASSERY MUNICIPALITY
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July 25, 2025 |
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MANOJ KUMAR Vs. SHOUKATHALI
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May 28, 2025 |
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MANOJ M.S Vs. STATE NODAL OFFICER SOURA PROJECT
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October 17, 2025 |
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MANOJ MATHEW Vs. STATE OF KERALA
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March 28, 2025 |
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MANOJ T. V. Vs. DIRECTOR OF MUNICIPALITIES
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March 13, 2025 |
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MANOLY HANEEFA Vs. PUTHIYAPURAYIL SHUHAIB
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September 18, 2025 |
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MANSOOR ALI Vs. STATE OF KERALA
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March 10, 2025 |
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MANU Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
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May 13, 2025 |
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MANU KUMAR Vs. STATE OF KERALA
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February 17, 2025 |
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MARGRET Vs. JOSEPH MATHEW CHETTUPUZHA
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July 31, 2025 |
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MARIAMMA MATHEW Vs. STATE OF KERALA
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February 27, 2025 |
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MARIYA Vs. STATE OF KERALA
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February 6, 2025 |
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MARIYAM Vs. V.P. DEVASSY
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May 19, 2025 |
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MARIYAPPAN Vs. STATE OF KERALA
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June 27, 2025 |
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MARTHA Vs. STATE OF KERALA
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November 10, 2025 |
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MARTHOMA SYRIAN CHURCH Vs. STATE OF KERALA
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August 22, 2025 |
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MARTIN AUGUSTINE Vs. STATE OF KERALA
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February 3, 2025 |
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MARTIN PAUL Vs. STATE OF KERALA
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March 28, 2025 |
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MARY DENIL ALIAS ASHA Vs. STATE OF KERALA
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March 3, 2025 |
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MARY JOSEPH Vs. THOMAS JOSEPH
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March 20, 2025 |
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MARY JOSPHIN VIJILA Vs. UNION OF INDIA
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April 8, 2025 |
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MARY SWAPNA Vs. JOJI JOSEPH
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April 3, 2025 |
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MARYKUTTY ABRAHAM Vs. STATE OF KERALA
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May 26, 2025 |
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MARYSADAN PROJECTS PVT. LTD. Vs. DISTRICT COLLECTOR
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March 21, 2025 |
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MATHAI Vs. ELANGULAM SERVICE CO-OP BANK
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June 12, 2025 |
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MATHAI Vs. SENIOR ENFORCEMENT OFFICER
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June 24, 2025 |
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MATHEW B. KURIAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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May 26, 2025 |
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MATHEW C.CHERIAN Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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October 24, 2025 |
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MATHEW JO Vs. LIJO JOSE
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July 28, 2025 |
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MATHEW JOHN Vs. LAND REVENUE COMMISSIONER
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August 20, 2025 |
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MATHUKUTTY Vs. MUKESH KUMAR
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March 11, 2025 |
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MD. RIHAN Vs. STATE OF KERALA
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December 30, 2025 |
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MEDICAL & VISUAL TECHNOLOGIES PVT. LTD. Vs. STATE OF KERALA
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June 2, 2025 |
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MEENACHIL RUBBER MARKETING AND PROCESSING CO-OPERATIVE SOCIETY LTD Vs. KADAPLAMATTOM SERVICE CO-OPERATIVE BANK LTD
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February 21, 2025 |
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MEENAKSHI Vs. K. P. NASEER,
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May 23, 2025 |
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MEENU BOBBY Vs. BOBBY SATHEESAN
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March 25, 2025 |
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MEERA JOSE Vs. STATE OF KERALA
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March 17, 2025 |
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MEGHNA DEVI Vs. STATE OF KERALA
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September 10, 2025 |
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MERCHANT NAVY CLUB Vs. KERALA MARITIME BOARD
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March 28, 2025 |
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METRO AGENCIES Vs. BEST WINNER STEEL PRODUCTS
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March 4, 2025 |
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MICHAEL K. A. Vs. ANUMOL VARGHESE
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April 11, 2025 |
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MILAD-E-SHERIEF MEMORIAL TRUST Vs. STATE OF KERALA
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March 18, 2025 |
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MINEETHA C. Vs. SUN PROJECTS INDIA PVT. LTD.
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April 9, 2025 |
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MINI Vs. BINU
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April 3, 2025 |
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MINI Vs. STATE OF KERALA
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January 17, 2025 |
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MINI JOSE Vs. STATE OF KERALA
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April 11, 2025 |
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MINI R.K. Vs. STATE OF KERALA
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November 12, 2025 |
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MINI SUDHAKARAN Vs. STATE OF KERALA
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December 18, 2025 |
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MINI VINOD KUMAR Vs. K.VIJAYALAKSHMI
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April 1, 2025 |
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MINIPRIYA R. Vs. STATE OF KERALA
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December 16, 2025 |
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MISTY MOUNTAIN PLANTATION RESORT Vs. M/S SURYA HOTEL AND PROPERTIES
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March 26, 2025 |
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MOBITHA M.M Vs. STATE OF KERALA
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March 27, 2025 |
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MOHAMMAD SHEREEF Vs. SECRETARY, ANGADIPPURAM GRAMA PANCHAYAT
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July 15, 2025 |
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MOHAMMED ASHRAF Vs. STATE OF KERALA
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February 10, 2025 |
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MOHAMMED IQBAL Vs. STATE OF KERALA
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February 11, 2025 |
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MOHAMMED JASIM Vs. STATE OF KERALA
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April 3, 2025 |
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MOHAMMED RAFSAL Vs. UNION OF INDIA
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March 26, 2025 |
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MOHAMMED SAJJID Vs. STATE OF KERALA
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February 10, 2025 |
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MOHAMMED SHAMEER B. A. Vs. STATE OF KERALA
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April 22, 2025 |
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MOHAMMEDALI Vs. UNION OF INDIA
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July 8, 2025 |
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MOHAN ABRAHAM Vs. STATE OF KERALA
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July 15, 2025 |
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MOHAN RAO Vs. DIRECTORATE OF ENFORCEMENT
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May 9, 2025 |
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MOHANAN Vs. STATE OF KERALA
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June 25, 2025 |
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MOHANAN Vs. PANKAJAKSHY
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March 25, 2025 |
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MOHANAN Vs. STATE OF KERALA
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January 9, 2025 |
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MOHANAN T. T. Vs. ADARSH MOHANAN
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May 27, 2025 |
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MOHANDAS Vs. REGIONAL TRANSPORT AUTHORITY
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July 2, 2025 |
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MOHANDAS KARANDOTE PARAMBATH Vs. JAMAL PAIKKATT
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April 8, 2025 |
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MOHANDAS RAI Vs. STATE OF KERALA
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March 21, 2025 |
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MOHANKUMAR Vs. UNION OF INDIA
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June 12, 2025 |
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MOIDEEN Vs. REVENUE DIVISIONAL OFFICER
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February 20, 2025 |
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MOIDEEN KOYA Vs. PEGASUS ASSETS RECONSTRUCTION CO.
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June 4, 2025 |
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MOSES S. Vs. UNION OF INDIA
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April 11, 2025 |
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MRIDUL RAJ KUNNON Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN
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April 3, 2025 |
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MUAHAMMAD KUNHI KANDATHIL Vs. STATE OF KERALA
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April 29, 2025 |
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MUHAMED SHAJAHAN U. P. Vs. UNION OF INDIA
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February 4, 2025 |
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MUHAMMAD SHAHBAS Vs. STATE OF KERALA
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December 30, 2025 |
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MUHAMMAD SHAREEF C. Vs. STATE OF KERALA
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October 30, 2025 |
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MUHAMMED Vs. STATE OF KERALA
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January 14, 2025 |
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MUHAMMED ABDUL RAHEEM V. P. Vs. STATE OF KERALA
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March 11, 2025 |
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MUHAMMED ASHAD Vs. STATE OF KERALA
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April 11, 2025 |
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MUHAMMED ASHAR Vs. MUHSINA
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October 13, 2025 |
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MUHAMMED ASHIQUE Vs. STATE OF KERALA
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January 3, 2025 |
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MUHAMMED ASLAM K. M. Vs. STATE OF KERALA
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March 27, 2025 |
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MUHAMMED FARSHAD Vs. UNION OF INDIA
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February 27, 2025 |
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MUHAMMED NAJEER Vs. STATE OF KERALA
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January 3, 2025 |
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MUHAMMED NOUFAL K.A. Vs. STATE OF KERALA
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January 3, 2025 |
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MUHAMMED NOUSHAD. A. T. Vs. STATE OF KERALA
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April 10, 2025 |
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MUHAMMED RAFEEK Vs. STATE OF KERALA
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January 22, 2025 |
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MUHAMMED RAFSAL Vs. UNION OF INDIA
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March 26, 2025 |
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MUHAMMED RAHEES Vs. STATE OF KERALA
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March 17, 2025 |
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MUHAMMED SHAHID Vs. ABUBAKKAR
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May 21, 2025 |
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MUHAMMED SHIBIL Vs. STATE OF KERALA
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February 17, 2025 |
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MUHAMMED SIRAJ Vs. STATE OF KERALA
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March 5, 2025 |
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MUHAMMED THAHA Vs. DIRECTOR OF COLLEGIATE EDUCATION
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May 13, 2025 |
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MUHAMMED YASIR Vs. ALAVI
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August 26, 2025 |
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MUHAMMEED FAZIL Vs. RASVANA
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April 11, 2025 |
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MUHSIN Vs. STATE OF KERALA
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April 4, 2025 |
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MUJEEB Vs. MICHEALE FATHIMA
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May 28, 2025 |
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MUKTHA K. NAIR Vs. AIRPORTS AUTHORITY OF INDIA
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January 28, 2025 |
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MUKTHA K. NAIR Vs. AIRPORTS AUTHORITY OF INDIA
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January 13, 2025 |
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MUNBEER Vs. STATE OF KERALA
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April 29, 2025 |
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MUNDAKKAYAM-VARIKKANI MUSLIM JAMA-ATH Vs. KERALA STATE WAQF BOARD
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May 19, 2025 |
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MUNEERA K. Vs. STATE OF KERALA
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April 22, 2025 |
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MUNEESWARAN Vs. STATE OF KERALA
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May 19, 2025 |
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MUPPATHADAM SERVICE CO-OPERATIVE BANK LTD. Vs. STATE CHIEF INFORMATION COMMISSIONER, TC-14, 2071, PUNNEN ROAD
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April 1, 2025 |
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MURALEEDHARAN Vs. MALABAR DEVASWOM BOARD
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May 26, 2025 |
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MURALIDHARAN Vs. STATE OF KERALA
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January 8, 2025 |
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MURUKAN M. Vs. STATE OF KERALA
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June 27, 2025 |
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MUSTHAFA Vs. SAFIYA
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May 28, 2025 |
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N J JOSEPH Vs. STATE OF KERALA
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March 24, 2025 |
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N. G. GANGADEVI Vs. COMMISSIONER OF INCOME TAX, KOCHI
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June 2, 2025 |
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N. K. BABU DEVANANDANAM Vs. CENTRAL UNIVERSITY OF KERALA
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May 22, 2025 |
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N. M. RAJU Vs. STATE OF KERALA
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April 11, 2025 |
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N. NARAYANAN Vs. PRESIDENT, ANDATHODE SERVICE CO-OPERATIVE BANK LT, ANDATHODE SERVICE CO-OPERATIVE BANK LTD.
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April 2, 2025 |
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N. NOUFAL Vs. STATE OF KERALA
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April 9, 2025 |
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N. PRAKASH Vs. S BINDU
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March 27, 2025 |
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N. RAVINDRAN PROPRIETOR Vs. STATE TAX OFFICER
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April 8, 2025 |
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N. VIJAYAN Vs. STATE OF KERALA
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February 28, 2025 |
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N.J. JOSEPH Vs. NATIONAL INSURANCE COMPANY LTD.
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October 29, 2025 |
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N.M. TAHA Vs. KERALA STATE ELECTION COMMISSION
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October 29, 2025 |
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N.PRAKASH Vs. R.ASHAKUMARI
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February 28, 2025 |
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N.PRAKASH Vs. MANOJ KUMAR
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January 30, 2025 |
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NABEESA Vs. STATE OF KERALA
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April 29, 2025 |
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NADUVANNUR REGIONAL CO-OPERATIVE BANK LTD. Vs. LIQUIDATOR / KOYILANDY UNIT INSPECTOR OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
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April 3, 2025 |
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NAIR SERVICE SOCIETY Vs. KOTTUKAL KRISHNAKUMAR
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April 10, 2025 |
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NAJMAL KHAN Vs. STATE OF KERALA
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March 3, 2025 |
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NAKODA JEWELS Vs. UNION OF INDIA
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March 26, 2025 |
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NAKULAN Vs. STATE OF KERALA
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January 7, 2025 |
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NAMJIT Vs. STATE OF KERALA
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September 11, 2025 |
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NANDHU Vs. STATE OF KERALA
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May 13, 2025 |
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NARAYANAN Vs. NEW INDIA ASSURANCE CO. LTD.
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April 11, 2025 |
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NARAYANAN P.V. Vs. STATE OF KERALA
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March 3, 2025 |
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NARAYANI Vs. KOYOLI RADHIKA
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May 20, 2025 |
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NASEEMA Vs. STATE OF KERALA
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May 26, 2025 |
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NASEEMA Vs. STATE OF KERALA
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February 3, 2025 |
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NASEER Vs. STATE OF KERALA
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May 28, 2025 |
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NASEER Vs. STATE OF KERALA
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March 14, 2025 |
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NASIHA P S Vs. STATE OF KERALA
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November 11, 2025 |
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NASSAR Vs. UNION OF INDIA
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April 2, 2025 |
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NATIONAL COLLATERAL MANAGEMENT SERVICE LTD Vs. VALIYAPARAMBIL TRADERS
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May 29, 2025 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. LAWERENCE
|
September 15, 2025 |
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NATIONAL INSURANCE CO. LTD Vs. UMMALIMMA
|
July 1, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. JOHN THOMAS
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March 11, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. SOBHA SASIKUMAR
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May 23, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. SADANANDAN
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April 11, 2025 |
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NATIONAL INSURANCE CO.LTD Vs. IMRAN UMAR MUHAMMED
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February 3, 2025 |
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NATIONAL INSURANCE CO.LTD. Vs. STATE OF KERALA
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July 17, 2025 |
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NAVEEN KUMAR K. P. Vs. KERALA STATE ELECTRICITY BOARD LIMITED
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March 26, 2025 |
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NAVIN SCARIAH Vs. PRIYA ABRAHAM
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June 17, 2025 |
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NAVYA KIRAN Vs. RAJENDRAN
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March 13, 2025 |
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NAYANA Vs. MANAGING DIRECTOR, K. S. R. T. CORPORATION
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May 23, 2025 |
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NAYANA Vs. M. K. PHILIP
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May 26, 2025 |
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NAZEER Vs. STATE OF KERALA
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May 22, 2025 |
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NAZEER P. C. Vs. STATE OF KERALA
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April 11, 2025 |
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NAZIRUDEEN Vs. SHAJI
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September 17, 2025 |
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NEETHU Vs. PRADEEP
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June 26, 2025 |
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NEHA MARIAM GEORGE Vs. NATIONAL MEDICAL COMMISSION
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April 10, 2025 |
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NEHALA N. S. Vs. STATE OF KERALA
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June 9, 2025 |
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NELLULPADAKA SAMITHI, Vs. DIRECTOR OF AGRICULTURE, THIRUVANANTHAPURAM
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May 21, 2025 |
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NETTOOR SREEDHARAN Vs. P. V. CHANDRAN
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May 22, 2025 |
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NETTOOR SREEDHARAN Vs. CHANDRAN
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April 10, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. GEETHA
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May 19, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. V. K. KHALID
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May 2, 2025 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. XAVIER
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May 22, 2025 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. G & M INDUSTRIAL PRODUCTS
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July 25, 2025 |
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NEW INDIA FUELS Vs. ISSAC N. ISSAC
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February 28, 2025 |
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NEYYATTINKARA URBAN CO-OP BANK Vs. STATE COMMISSIONER
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July 17, 2025 |
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NICHOLAS P. DIAS Vs. M. K. ABOOBACKER
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May 20, 2025 |
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NIJIN N Vs. STATE OF KERALA
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January 29, 2025 |
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NIKHILDAS Vs. STATE OF KERALA
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June 10, 2025 |
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NILAVARNNEESA Vs. MUHAMMED MANSOOR
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June 16, 2025 |
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NILESWAR KOOTTATHILARA SREE VISHNUMOORTHI KSHETHRA MANAGING COMMITTEE Vs. STATE OF KERALA
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March 13, 2025 |
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NIMMY VARGHESE Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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March 18, 2025 |
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NIRMALA CHERIYAN Vs. SOORAJ SREEKUMAR
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April 8, 2025 |
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NISHAM Vs. CHAVAKKAD MUNICIPALITY
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October 9, 2025 |
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NITHEESH K. Vs. UNION OF INDIA
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February 25, 2025 |
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NITTA GELATIN INDIA LTD Vs. COMMISSIONER OF CUSTOMS
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June 26, 2025 |
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NITTA GELATIN INDIA LTD. Vs. UNION OF INDIA
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March 6, 2025 |
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NIXON Vs. CITY POLICE COMMISSIONER
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June 23, 2025 |
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NIYAS K. A. Vs. HABEEB V. A.
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February 17, 2025 |
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NIZARUDHEEN Vs. STATE OF KERALA
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September 9, 2025 |
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NOCHIKKATTE MUSTHAFA Vs. STATE OF KERALA
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May 20, 2025 |
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NOCHIKKATTE MUSTHAFA Vs. STATE OF KERALA
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March 14, 2025 |
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NOORMIDA Vs. STATE OF KERALA
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June 11, 2025 |
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NOORUDHEEN Vs. STATE OF KERALA
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July 29, 2025 |
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NOUFAL Vs. SOMAN,S/O. KESAVAN, VELAMPARAMBU VELIYIL
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March 5, 2025 |
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NOUSHAD Vs. STATE OF KERALA
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April 29, 2025 |
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NOUSHAD Vs. STATE OF KERALA
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March 21, 2025 |
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NOUSHAD K Vs. STATE OF KERALA
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February 24, 2025 |
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NOUSHAD K.N. Vs. STATE OF KERALA
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January 14, 2025 |
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NOWFAL SALAM Vs. PRINCIPAL SUB REGISTRAR, KOLLAM
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May 19, 2025 |
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OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA Vs. M. CHACKO MATHEW
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March 24, 2025 |
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OJIN BAKES Vs. UNION OF INDIA
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February 27, 2025 |
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OM DHAR ENGINEERING PVT. LTD. Vs. KERALA WATER AUTHORITY
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May 20, 2025 |
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OMANA THOMAS Vs. AJITH PRAKASH
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May 19, 2025 |
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OOMMEN JOHN Vs. UNION OF INDIA
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April 7, 2025 |
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OREINTAL INSURANCE CO.LTD. Vs. DEVAKI AMMA
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February 13, 2025 |
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ORIENTAL INSURANCE CO. Vs. MINI DEVADAS
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November 17, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. CHANDRALEKHA
|
February 19, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. MANGALA MARINE EXIMS INDIA PVT LTD.
|
March 19, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. BABY
|
May 22, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. BINDU P.
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May 28, 2025 |
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ORIENTAL INSURANCE CO. LTD. Vs. M. SHEREIF
|
May 21, 2025 |
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ORIENTAL INSURANCE CO.LTD. Vs. C.HAMZA
|
April 8, 2025 |
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OTHAYOTH PADMINI Vs. C.V.MUHAMMED SAJID
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January 10, 2025 |
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OWNERS AND PARTIES INTERESTED IN THE VESSEL, M.V.KOREA CHEMI Vs. SILUVAIPICHAI FRANCIES
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April 3, 2025 |
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P. A. ABRAHAM Vs. B. N. SHYAM KUMAR
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April 3, 2025 |
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P. C. LALITHA Vs. STATE OF KERALA
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March 12, 2025 |
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P. J. FRANCIS Vs. C. D. JOSE
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March 24, 2025 |
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P. K. SALEEM Vs. UNION TERRITORY OF LAKSHADWEEP
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April 11, 2025 |
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P. K. UTHUP Vs. SREE GOKULAM CHIT AND FINANCE CO. (P) LTD.
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February 19, 2025 |
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P. KUNHIPPENNU Vs. P. V. PADMANABHAN,
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April 10, 2025 |
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P. M. GEROGE Vs. LEELAMMA GEORGE
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February 18, 2025 |
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P. M. ISMAIL Vs. ABBAS
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March 12, 2025 |
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P. M. JANARDANAN Vs. PARASSINIKADAVU HIGH SCHOOL SOCIETY
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May 19, 2025 |
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P. M. SREENATH Vs. STATE OF KERALA
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April 10, 2025 |
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P. M. SUHARA Vs. ORIENTAL INSURANCE CO. LTD
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May 23, 2025 |
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P. MUHAMMED SHAFI Vs. STATE OF KERALA
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March 4, 2025 |
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P. MUHAMMED SHAFI Vs. STATE OF KERALA
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August 18, 2025 |
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P. N. UMA SHANKAR Vs. DEPUTY DIRECTOR(INCHARGE)
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March 10, 2025 |
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P. R. RAJAN Vs. STATE OF KERALA
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June 10, 2025 |
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P. R. RAMKUMAR Vs. PRINCIPAL SECRETARY GENERAL EDUCATION DEPARTMENT, SECRETARIAT
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March 6, 2025 |
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P. SAKKARIYA Vs. SUB INSPECTOR OF POLICE KANNUR TOWN POLICE
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February 18, 2025 |
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P. SANKARAN NAMBOOTHIRI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
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April 11, 2025 |
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P. SHAJI Vs. STATE OF KERALA
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April 9, 2025 |
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P. T. AYSHA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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March 26, 2025 |
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P. V. ISSAC Vs. STATE OF KERALA
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May 20, 2025 |
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P.A.FAZAL GAFOOR Vs. KERALA STATE WAKF BOARD
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February 17, 2025 |
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P.A.NUJUM Vs. STATE OF KERALA
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September 24, 2025 |
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P.B.PRASANNAN Vs. STATE OF KERALA
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January 8, 2025 |
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P.B.SURESH Vs. OMAN AIR
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May 26, 2025 |
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P.C. GEORGE Vs. STATE OF KERALA
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February 21, 2025 |
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P.C. HARI Vs. SHINE VARGHESE
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July 25, 2025 |
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P.D.PARAMESWARAN PILLAI Vs. T.N.RAMACHANDRAN NAIR
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April 8, 2025 |
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P.GOPI Vs. STATE OF KERALA
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January 14, 2025 |
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P.K JACOB Vs. KERALA STATE OF KERALA
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January 21, 2025 |
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P.K. ABBAS Vs. STATE OF KERALA
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January 17, 2025 |
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P.P.KURIAKOSE Vs. STATE OF KERALA
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March 18, 2025 |
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P.P.MANOJ KUMAR Vs. SECRETARY, THALASSERY MUNICIPALITY
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July 25, 2025 |
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P.P.RAJAN Vs. STATE OF KERALA
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October 13, 2025 |
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P.T.BABU Vs. VIJAYA BANK
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October 16, 2025 |
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P.V.RAVI Vs. SPE/CBI KOCHI
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December 19, 2025 |
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PADHMANABHAN Vs. SUNITHA
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July 10, 2025 |
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PADMAJA DEVI Vs. VIDHYA
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June 30, 2025 |
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PADMAKUMAR Vs. SECRETARY TO GOVERNMENT
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September 24, 2025 |
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PADMINI C. P. Vs. STATE OF KERALA
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April 11, 2025 |
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PALAYAM CONNEMARA MERCHANT AND LABOURERS ASSOCIATION Vs. STATE OF KERALA
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April 22, 2025 |
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PANCHAMY PACK (P) LTD. Vs. TRAVANCORE DEVASWOM BOARD
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April 11, 2025 |
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PARAYS HOLIDAY HOTELS PVT. LTD. Vs. STATE OF KERALA
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April 10, 2025 |
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PARISONS INFRASTRUCTURE Vs. TAHSILDAR
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March 10, 2025 |
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PARVATHY. D. Vs. S. N. TRUSTS MEDICAL MISSION
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May 13, 2025 |
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PATHUMUTHUBEEVI Vs. AMINAL BEEVI
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January 30, 2025 |
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PAUL GEORGE Vs. EMARIN PAUL
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March 12, 2025 |
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PAUL P.PAUL Vs. STATE OF KERALA
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January 7, 2025 |
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PEEKKARA VEETIL KUNHIRAMAN Vs. THEKKEVEETIL NARAYANAN
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April 7, 2025 |
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PENTAGON BUILDERS Vs. ADJUDICATING OFFICER, THIRUVANANTHAPURAM
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May 19, 2025 |
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PERCIVELL CHARITABLE TRUST Vs. STATE OF KERALA
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May 26, 2025 |
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PERINTHALMANNA MUNICIPALITY Vs. ABDUL KAREEM
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July 9, 2025 |
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PETER P. P. Vs. STATE OF KERALA
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May 19, 2025 |
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PETER SANTHOSH RODRIGUES Vs. STATE TAX OFFICER
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January 24, 2025 |
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PICHI Vs. ARULAN NADAR ANANTHAPAPPU
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March 25, 2025 |
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PINNACLE VEHICLES AND SERVICES PRIVATE LIMITED Vs. JOINT COMMISSIONER
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January 15, 2025 |
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PLESSY FRANCIS Vs. DINTO MATHEWS
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May 20, 2025 |
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PLESSY FRANCIS Vs. DINTO MATHEWS
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May 20, 2025 |
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PM WILSON Vs. STATE OF KERALA
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January 28, 2025 |
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POTTANATTU SREEDHARANNAIR BABU Vs. DEPUTY COMMISSIONER OF INCOME TAX, THRISSUR
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April 22, 2025 |
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POWER GRID CORPORATION OF INDIA LIMITED Vs. V. VARGHESE
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February 18, 2025 |
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PRABHAKARAN Vs. JEENA
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May 27, 2025 |
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PRADEEP KUMAR P. Vs. STATE OF KERALA
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July 30, 2025 |
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PRADEEP KUMAR V.L Vs. STATE OF KERALA
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February 18, 2025 |
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PRAJIDA KUMARI Vs. STATE OF KERALA
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May 13, 2025 |
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PRAJNA R. Vs. STATE OF KERALA
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May 13, 2025 |
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PRAKASAN Vs. MANAGER, THE NATIONAL INSURANCE CO. LTD.
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May 23, 2025 |
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PRAKASH Vs. STATE OF KERALA
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January 29, 2025 |
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PRAKASH JOSEPH Vs. STATE OF KERALA
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July 10, 2025 |
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PRAKASH SANKAR Vs. BHARAT SANCHAR NIGAM LTD.
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April 10, 2025 |
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PRAMOD PRASANNAN Vs. STATE OF KERALA
|
May 28, 2025 |
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PRAMOD. E. VARGHESE Vs. STATE OF KERALA
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April 11, 2025 |
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PRASAD Vs. GREESHMA
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July 2, 2025 |
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PRASAD Vs. SECRETARY, MINISTRY OF ENVIRONMENT
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February 4, 2025 |
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PRASAD K. Vs. LAND REVENUE COMMISSIONER
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November 17, 2025 |
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PRASANNA Vs. NESAMMA
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October 9, 2025 |
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PRASANNA Vs. STATE OF KERALA
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April 11, 2025 |
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PRASANTH ANDREWS Vs. AYYAPPAN PILLAI
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September 9, 2025 |
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PRASATH C. Vs. STATE OF KERALA
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June 19, 2025 |
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PRAVEEN B. MENON Vs. STATE OF KERALA
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March 12, 2025 |
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PRAVEENA MOL P Vs. STATE OF KERALA
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November 28, 2025 |
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PREETHA Vs. NEW INDIA ASS. COMPANY LIMITED
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February 25, 2025 |
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PREETHA P. Vs. STATE OF KERALA
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May 26, 2025 |
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PREETHA RADHAKRISHNAN Vs. STATE OF KERALA
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March 3, 2025 |
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PREETHI MATHEW Vs. STATE OF KERALA
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May 21, 2025 |
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PREETHI MATHEW Vs. STATE OF KERALA
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April 8, 2025 |
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PREETHY GEORGE P Vs. NIL
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February 21, 2025 |
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PREMA Vs. SAROJINI
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May 22, 2025 |
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PREMANATHAN Vs. STATE OF KERALA
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February 25, 2025 |
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PREMKUMAR Vs. SHAIJU JACOB
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May 30, 2025 |
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PRESIDENT, KIZHAKKAMBALAM GRAM PANCHAYATH Vs. SUPERINTENDENT OF POLICE
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July 31, 2025 |
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PRIDE CHIP BOARDS PVT LTD. Vs. DEPUTY SUPERINTENDENT OF POLICE
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May 23, 2025 |
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PRIMA BEVERAGES PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II
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January 16, 2025 |
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PRINCIPAL AL-AZHAR MEDICAL COLLEGE &&& SUPER SPECIALTY Vs. UNION OF INDIA
|
March 14, 2025 |
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PRINCIPAL BHARATHIYA VIDYABHAVAN SCHOOL, PERUMTHURUTHI Vs. LABOUR COURT KOZHIKODE
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April 2, 2025 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. LAST HOUR MINISTRY
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March 3, 2025 |
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PRINCIPAL, CENTURY INTERNATIONAL INSTITUTE OF DENTAL SCIENCE AND RESEARCH CENTER Vs. UNION OF INDIA
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May 27, 2025 |
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PRINCIPAL, DR. SOMERVELL MEMORIAL CSI MEDICAL COLLEGE Vs. STATE OF KERALA
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September 9, 2025 |
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PRINCY A. Vs. STATE OF KERALA
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April 3, 2025 |
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PRITHVIK K. J. Vs. STATE OF KERALA
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May 20, 2025 |
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PROMINENT ENTERPRISES Vs. BANK MANAGER IDFC FIRST BANK
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March 4, 2025 |
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PUNNOOSE P. P. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
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March 10, 2025 |
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PUSHPANGADHAN Vs. STATE OF KERALA
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June 3, 2025 |
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PUTHIYA PURAYLI SHAJI Vs. STATE OF KERALA
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May 22, 2025 |
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PUTHUPARAMPIL VASU VIJAYAN Vs. STATE OF KERALA
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June 5, 2025 |
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R. DHANAPALAN Vs. STATE OF KERALA
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May 26, 2025 |
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R. MURUGAN Vs. COUNCIL OF ARCHITECTURE, INDIA HABITAT CENTRE
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May 23, 2025 |
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R. SELVAPACKIAM Vs. STATE OF KERALA
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May 19, 2025 |
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R. SURESH BABU Vs. STATE CO-OP ELECTION COMMISSION
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September 16, 2025 |
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R. V. BABU V. K. VISWANATHAN Vs. STATE OF KERALA
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March 3, 2025 |
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R. V. RAJESH Vs. STATE OF KERALA
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June 3, 2025 |
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R.BIJI Vs. STATE OF KERALA
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July 8, 2025 |
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R.S.BIJU Vs. KOUSALYA AMMA
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March 3, 2025 |
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R.THILAKAN Vs. STATE OF KERALA
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September 15, 2025 |
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RAASHI SANJAY TRIPATHI Vs. NARCOTICS CONTROL BUREAU
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August 14, 2025 |
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RACHEL BABY Vs. PROJECT DIRECTOR, COCHIN
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April 22, 2025 |
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RADHA VISWANATHAN Vs. UNION OF INDIA
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February 21, 2025 |
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RADHAKRI Vs. NANDAKUMARAN
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May 19, 2025 |
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RADHAKRISHNAN KARTHAV Vs. NABEESA
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May 22, 2025 |
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RADHAKRISHNAN NAIR Vs. CENTRAL BUREAU OF INVESTIGATION
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July 16, 2025 |
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RADHAMMA Vs. DIRECTOR GENERAL OF POLICE
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August 18, 2025 |
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RADHIKA Vs. STATE OF KERALA
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January 14, 2025 |
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RAGHUNANDHAN Vs. STATE OF KERALA
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April 11, 2025 |
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RAHILA Vs. MUNEER K. P.
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March 7, 2025 |
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RAHMATH Vs. GEORGE
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February 17, 2025 |
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RAHUL M. R. Vs. STATE OF KERALA
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September 17, 2025 |
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RAHUL RAI Vs. STATE OF KERALA
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January 13, 2025 |
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RAHUL RAJ Vs. STATE OF KERALA
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January 3, 2025 |
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RAHUL RAJ Vs. STATE OF KERALA
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March 3, 2025 |
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RAJ GROUP Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD.
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February 3, 2025 |
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RAJ P. Vs. STATE OF KERALA
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February 28, 2025 |
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RAJAB KHANDAKAR Vs. STATE OF KERALA
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May 28, 2025 |
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RAJALAKSHMY RAJAGOPAL Vs. LEELA KIDAVU
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May 30, 2025 |
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RAJAMONY Vs. SARADAMMA
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March 10, 2025 |
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RAJAN Vs. MAHESH
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May 19, 2025 |
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RAJAN Vs. DEEPAK
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April 11, 2025 |
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RAJAN Vs. STATE OF KERALA
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March 27, 2025 |
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RAJAN KOYOTH VEETTIL SIDHARTH Vs. STATE OF KERALA
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March 17, 2025 |
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RAJAN P. GEORGE Vs. STATE OF KERALA
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April 11, 2025 |
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RAJANI Vs. RADHA NAMBIDI
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July 7, 2025 |
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RAJASHREE A. V. Vs. STATE OF KERALA
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May 13, 2025 |
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RAJASIMHAN Vs. UNION OF INDIA
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October 13, 2025 |
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RAJASREE AJITH Vs. STATE OF KERALA
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March 19, 2025 |
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RAJE KOSHY Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
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October 22, 2025 |
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RAJEEV VIDYADHARAN Vs. NATIONAL COMPANY LAW TRIBUNAL
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June 9, 2025 |
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RAJEEVAN P. M. Vs. P. NANDAKUMAR
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March 6, 2025 |
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RAJENDRA KUMAR Vs. STATE OF KERALA
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June 5, 2025 |
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RAJENDRAN Vs. RESHNY
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May 2, 2025 |
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RAJESH Vs. DIRECTOR OF CIVIL SUPPLIES
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February 7, 2025 |
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RAJESH Vs. STATE OF KERALA
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February 6, 2025 |
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RAJESH Vs. STATE OF KERALA
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January 14, 2025 |
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RAJESH K. R. Vs. STATE OF KERALA
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March 6, 2025 |
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RAJESH KRISHNAN R. Vs. STATE OF KERALA
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June 5, 2025 |
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RAJESH KUMAR Vs. DIVISIONAL MANAGER
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April 11, 2025 |
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RAJESH KUMAR R. S. Vs. STATE OF KERALA
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April 2, 2025 |
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RAJESH M. K. Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORATE
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May 23, 2025 |
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RAJESHBABU Vs. MURALIKRISHANAN
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July 28, 2025 |
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RAJIMON K.JACOB Vs. STATE OF KERALA
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June 13, 2025 |
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RAJITHA Vs. UNION OF INDIA
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March 13, 2025 |
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RAJITHA P.V Vs. UNION OF INDIA
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February 13, 2025 |
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RAJIV NAIR Vs. GOPAKUMAR
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June 11, 2025 |
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RAJKUMAR GUPTA Vs. RBG ENTERPRISES PRIVATE LIMITED
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March 20, 2025 |
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RAJU Vs. BINU
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July 29, 2025 |
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RAJU Vs. STATE OF KERALA
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March 10, 2025 |
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RAJU THOMAS Vs. STATE OF KERALA
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June 10, 2025 |
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RAKESH G,SENIOR CONSULTANT GRADE I Vs. STATE OF KERALA
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February 18, 2025 |
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RAKESH G. Vs. STATE OF KERALA
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March 14, 2025 |
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RAKESH R. KAMMATH Vs. SANTHOSH
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April 3, 2025 |
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RAKHI Vs. KRISHNAKUMAR
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August 12, 2025 |
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RAM BALLAL Vs. STATE OF KERALA
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March 20, 2025 |
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RAM RENI TRANSPORT Vs. MURUKESAN,
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March 26, 2025 |
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RAMACHANDRAN Vs. SALIM
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July 8, 2025 |
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RAMACHANDRAN Vs. GOPI
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June 16, 2025 |
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RAMACHANDRAN Vs. RAVEENDRAN
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January 22, 2025 |
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RAMACHANDRAN PILLAI Vs. KERALA STATE,
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April 4, 2025 |
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RAMADAS T. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
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June 17, 2025 |
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RAMAKRISHNAN K. M. Vs. UNION OF INDIA
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March 17, 2025 |
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RAMAN SHARMA Vs. STATE OF KERALA
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February 27, 2025 |
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RAMANATTU MOTOR CORP. Vs. STATE OF KERALA
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February 20, 2025 |
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RAMANI Vs. SREEDHARAN
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March 19, 2025 |
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RAMASWAMI Vs. SIVAKUMAR
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March 14, 2025 |
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RAMESH Vs. STATE OF KERALA
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February 3, 2025 |
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RAMESH MOHAN Vs. MANAPPURAM FINANCE LTD.
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May 30, 2025 |
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RAMESHAN Vs. STATE OF KERALA
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October 22, 2025 |
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RAMI ISALDIN ADAM ABDULLA Vs. STATE OF KERALA
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March 5, 2025 |
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RAMLA Vs. KOYAKUTTY
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May 21, 2025 |
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RAMSHAD Vs. AFSAL
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January 10, 2025 |
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RANGAN Vs. STATE OF KERALA
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July 30, 2025 |
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RANGASWAMI Vs. STATE OF KERALA
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April 8, 2025 |
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RANJIT G. THAMPY Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
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April 7, 2025 |
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RANJITH Vs. STATE OF KERALA
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March 24, 2025 |
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RANJITH K. Vs. STATE OF KERALA
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June 3, 2025 |
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RANJITH PANNACKAL Vs. STATE OF KERALA
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July 2, 2025 |
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RAPHY, S/O SAINALABDEEN Vs. STATE OF KERALA
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June 19, 2025 |
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RASHEED Vs. REVENUE DIVISIONAL OFFICER
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February 24, 2025 |
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RASHEED AHAMED P. Vs. UNIVERSITY OF CALICUT
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May 22, 2025 |
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RASHIDA Vs. SIDRATHUL MUNTHAHA
|
April 8, 2025 |
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RASIYA Vs. STATE OF KERALA
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June 4, 2025 |
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RATHEESH Vs. K.SREEKUMAR
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May 27, 2025 |
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RATHEESH Vs. SREENIVASAN
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May 19, 2025 |
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RATHEESH Vs. SREELEKSHMI
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March 14, 2025 |
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RATHEESH CHANDRAN Vs. REMA DEVI S.
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November 26, 2025 |
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RATHEESH T. M. Vs. AGRICULTURAL OFFICER
|
March 12, 2025 |
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RATHEESH. K Vs. COMMISSIONER MALABAR DEVASWOM BOARD
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March 6, 2025 |
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RAVEENDRAN Vs. STATE OF KERALA
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June 4, 2025 |
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RAVEENDRAN Vs. SUB COLLECTOR/ REVENUE DIVISIONAL OFFICER
|
June 5, 2025 |
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RAVEENDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
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February 20, 2025 |
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RAVEENDRAN C. P. Vs. UNITED INDIA INSURANCE COMPANY LIMITED
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May 26, 2025 |
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RAVI Vs. LEKSHMI
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April 11, 2025 |
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RAVI JAISWAL Vs. STATE OF KERALA
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March 7, 2025 |
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RAVIKUMAR M. Vs. STATE OF KERALA
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March 25, 2025 |
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RAVIKUMAR RAI Vs. JAYANTHI RAI,
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May 20, 2025 |
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REENA N. Vs. STATE OF KERALA
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July 8, 2025 |
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REGIONAL DIRECTOR, ESI CORPORATION Vs. L & T TECH PARK LTD.
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August 20, 2025 |
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REKHA Vs. STATE OF KERALA
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December 17, 2025 |
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REKHAMOL K. C. Vs. STATE OF KERALA
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May 27, 2025 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. AJEESH
|
April 11, 2025 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. SALILA
|
March 12, 2025 |
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REMADEVI Vs. DAIVAPURACKAL BHAGAVATHY TEMPLE, MEENATHU MURI, VALLIKKUNNAM
|
May 21, 2025 |
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REMANI Vs. APPU
|
May 28, 2025 |
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REMYA R. Vs. STATE OF KERALA
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June 9, 2025 |
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RENJITH Vs. STATE OF KERALA
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April 11, 2025 |
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RENJITH KRISHNAN R. Vs. STATE OF KERALA
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August 26, 2025 |
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RENJITH PANNACKAL Vs. STATE OF KERALA
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July 2, 2025 |
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RENJU D. Vs. STATE OF KERALA
|
December 8, 2025 |
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RENUKA JEWELLERY THALASSERY Vs. STATE OF KERALA
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February 18, 2025 |
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RESHMA RANI M. R. Vs. CHANDRA BOSE U. K.
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May 23, 2025 |
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RESHMI RADHAKRISHNAN Vs. VINOD K.G.
|
April 11, 2025 |
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RESMI S.PALAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 9, 2025 |
|
REVATHY S.SANAN Vs. SHINE S.
|
January 31, 2025 |
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REVENUE DIVISIONAL OFFICER / SUB COLLECTOR Vs. JACOB BOBAN
|
March 24, 2025 |
|
REVENUE DIVISIONAL OFFICER ADOOR Vs. THOMAS DANIEL
|
July 21, 2025 |
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REYNOLD Vs. CORAL BERNARD
|
February 20, 2025 |
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RIA THOMAS Vs. TATA REALTY AND INFRASTRUCTURE LTD.
|
June 12, 2025 |
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RIFA FATHIMA Vs. SALIM
|
November 7, 2025 |
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RIFFIN Vs. GOPINATH
|
January 17, 2025 |
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RINCY A. Vs. STATE OF KERALA
|
April 2, 2025 |
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RINTU @ THOOFAN PRADHAN Vs. STATE OF KERALA
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February 25, 2025 |
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RISHADMON T. Vs. STATE OF KERALA
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September 18, 2025 |
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RISHI SAJEEV Vs. STATE OF KERALA
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April 11, 2025 |
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RIYAS Vs. STATE OF KERALA
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July 17, 2025 |
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ROBIN JACOB Vs. STATE OF KERALA
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June 3, 2025 |
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ROBINSON Vs. STATE OF KERALA
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June 19, 2025 |
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ROHINI FACILITY MANAGEMENT SERVICES Vs. STATE OF KERALA
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February 28, 2025 |
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ROOPESH T.R. Vs. STATE OF KERALA
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November 3, 2025 |
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ROSAMMA JOSEPH Vs. STATE OF KERALA
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June 3, 2025 |
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ROSAMMA THOMAS Vs. KOTTAYAM MUNICIPALITY, MUNICIPALITY BUILDING
|
April 10, 2025 |
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ROSE MARIA SPICES Vs. UNION OF INDIA
|
April 11, 2025 |
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ROSHY J PALLAN Vs. STATE OF KERALA
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March 26, 2025 |
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ROSILY ANTONY Vs. STATE OF KERALA
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July 10, 2025 |
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ROY SEBASTIAN Vs. SUB COLLECTOR, IDUKKI, IDUKKI
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February 12, 2025 |
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ROYMON N. Vs. V. VENU
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May 23, 2025 |
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RUBEESH SHAMSUDHEEN Vs. JOINT REGIONAL TRANSPORT OFFICER
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June 4, 2025 |
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RUKIYA P. M. WIFE OF HYDRU ALIAS BAVA Vs. UNION OF INDIA
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April 4, 2025 |
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S. ATTAKOYA Vs. CENTRAL BUREAU OF INVESTIGATION
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August 19, 2025 |
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S. DEVARAJAN Vs. TRAVANCORE DEVASWOM BOARD
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February 24, 2025 |
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S. KRISHNAKUMARI Vs. STATE OF KERALA
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April 11, 2025 |
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S. RAJENDRAN Vs. STATE OF KERALA
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March 17, 2025 |
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S. RAMACHANDRAN Vs. SECRETARY, PALAKKAD MUNICIPALITY
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February 25, 2025 |
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S.ANITHA Vs. CENTRAL BUREAU OF INVESTIGATION
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July 7, 2025 |
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S.J.PRASAD Vs. STATE OF KERALA
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July 9, 2025 |
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S.M. SHEREEF Vs. STATE OF KERALA
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August 1, 2025 |
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S.P. FAIZAL Vs. STATE OF KERALA
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July 15, 2025 |
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S.SREEKUMAR Vs. STATE OF KERALA
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September 19, 2025 |
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SABARIMALA SPECIAL DUTY EMPLOYEES Vs. TRAVANCORE DEVASWOM BOARD
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March 28, 2025 |
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SABEESH Vs. MAMMATH KOYA
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April 11, 2025 |
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SABU D. DAVID Vs. STATE OF KERALA
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January 8, 2025 |
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SABU G. Vs. STATE OF KERALA
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August 20, 2025 |
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SABU JOSEPH Vs. RAJESH
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February 17, 2025 |
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SABU THOMAS Vs. REVENUE DIVISIONAL OFFICER PUNALUR
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May 23, 2025 |
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SABU THOMAS Vs. N.NARAYANAN NAMBOOTHIRI
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August 6, 2025 |
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SACHIN K. THOMAS Vs. BIJUKUMAR
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May 20, 2025 |
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SADHIQ Vs. STATE OF KERALA
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January 6, 2025 |
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SADHUDHARMA PRAKASH Vs. STATE OF KERALA
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May 26, 2025 |
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SAHAD M Vs. NATIONAL INVESTIGATION AGENCY
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September 11, 2025 |
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SAHADEVAN Vs. STATE OF KERALA
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May 22, 2025 |
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SAHARA PRIME CITY LTD. Vs. KERALA REAL ESTATE REGULATORY AUTHORITY
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March 7, 2025 |
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SAHIR RAHMAN Vs. STATE OF KERALA
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April 11, 2025 |
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SAIBY Vs. MARY, W/O.ELDHOSE
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August 19, 2025 |
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SAIBY Vs. MARY
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August 13, 2025 |
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SAINABA Vs. STATE OF KERALA
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April 10, 2025 |
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SAINUL ABIDEEN Vs. STATE OF KERALA
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April 11, 2025 |
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SAJAD Vs. STATE OF KERALA
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January 14, 2025 |
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SAJAL EBRAHIM Vs. KERALA STATE WAQF BOARD
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June 9, 2025 |
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SAJAN VARGHESE Vs. STATE OF KERALA
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February 24, 2025 |
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SAJANA Vs. STATE OF KERALA
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November 21, 2025 |
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SAJEENA BEEVI Vs. STATE OF KERALA
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November 20, 2025 |
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SAJEER Vs. NAZEEMA
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May 23, 2025 |
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SAJEEV MATHEW Vs. GOVINDAN NAIR
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January 6, 2025 |
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SAJEEV S., SUPERINTENDENT Vs. DILEEP SATHYAN S.
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March 18, 2025 |
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SAJEEVAN Vs. UNION OF INDIA
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January 6, 2025 |
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SAJEEVAN SWAMY Vs. JOHNSON
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February 14, 2025 |
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SAJI Vs. KERALA PUBLIC SERVICE COMMISSION
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January 29, 2025 |
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SAJI CHACKO Vs. STATE OF KERALA
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July 9, 2025 |
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SAJI JOHN Vs. ASSISTANT DIRECTOR
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July 25, 2025 |
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SAJI V. JOHN Vs. STATE OF KERALA
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July 21, 2025 |
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SAJI VARGHESE Vs. STATE OF KERALA
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June 24, 2025 |
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SAJIMON Vs. STATE OF KERALA
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February 6, 2025 |
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SAJITH KUMAR T. Vs. TRAVANCORE DEVASWOM BOARD
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January 24, 2025 |
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SAJITHA Vs. ABDUL KAREEM
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January 21, 2025 |
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SAJITHA ABDUL NAZAR Vs. UNION OF INDIA
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February 24, 2025 |
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SAJJAY Vs. STATE OF KERALA
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March 4, 2025 |
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SAJU Vs. SHALIMAR HARDWARES
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July 2, 2025 |
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SAJUDHEEN Vs. SUB INSPECTOR OF POLICE
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June 30, 2025 |
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SAKARIYA Vs. STATE OF KERALA
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January 3, 2025 |
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SAKEENA Vs. KERALA PUBLIC SERVICE COMMISSION
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March 6, 2025 |
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SAKEER Vs. STATE OF KERALA
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April 16, 2025 |
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SAKKIR HUSAIN Vs. BINU MADHU
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January 6, 2025 |
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SALEELA A. Vs. LAILA T. M. MANAGER
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April 10, 2025 |
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SALEEM NADUTHODI Vs. STATE OF KERALA
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April 8, 2025 |
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SALEENA ASHRAF Vs. STATE OF KERALA
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November 17, 2025 |
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SALEENA CHEMBRAKUNNATH Vs. STATE OF KERALA
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March 28, 2025 |
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SALIM P.A. Vs. STATE OF KERALA
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January 30, 2025 |
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SALMAN S. Vs. STATE OF KERALA
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January 30, 2025 |
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SALOMI JOSEPH Vs. DISTRICT COLLECTOR
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May 23, 2025 |
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SALVIN CLEETUS Vs. STATE OF KERALA
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March 12, 2025 |
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SAM PETER Vs. KESIYA PAUL
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April 11, 2025 |
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SAMAJAM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
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May 2, 2025 |
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SAMEER Vs. V. M. MYMOON
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May 21, 2025 |
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SAMEER IBRAHIM Vs. STATE OF KERALA
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June 24, 2025 |
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SAMEER KHAN Vs. SPECIAL DEPUTY TAHASILDAR
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November 3, 2025 |
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SAMPSON CHIBUZOR MADUKOLU Vs. STATE OF KERALA
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April 29, 2025 |
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SAMSUDDIN Vs. UNION OF INDIA
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March 26, 2025 |
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SAMUEL K. MATHAI Vs. STATE OF KERALA
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May 23, 2025 |
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SAMUEL MATHEW Vs. STATE OF KERALA
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February 25, 2025 |
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SANAL SATHEESH Vs. STATE OF KERALA
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July 23, 2025 |
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SANDHYA Vs. THRIVEDI BABU
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May 19, 2025 |
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SANEER Vs. STATE OF KERALA
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June 18, 2025 |
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SANGEETH LOUIS Vs. STATE OF KERALA
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January 27, 2025 |
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SANGETHA S. Vs. STATE OF KERALA
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May 13, 2025 |
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SANKARANARAYANAN NAMBOODIRIPPAD Vs. JOY
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February 27, 2025 |
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SANTHA BABU Vs. STATE OF KERALA
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March 12, 2025 |
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SANTHA KUMARI AMMA Vs. THARA T.PILLAI
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April 4, 2025 |
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SANTHAKUMARI Vs. STATE OF KERALA
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June 9, 2025 |
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SANTHIRAN PRAGASHRAJ Vs. STATE OF KERALA
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May 28, 2025 |
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SANTHOSH KUMAR Vs. JOINT DIRECTOR, CBI
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May 19, 2025 |
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SANTHOSH KUMAR Vs. SYAMALA
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August 5, 2025 |
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SANTHOSH KUMAR N.P Vs. STATE STATION HOUSE OFFICER
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May 21, 2025 |
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SANTHOSH, S/O. SHANMUGHAN ACHARI Vs. STATE OF KERALA
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January 16, 2025 |
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SANTHOSHKUMAR Vs. STATE OF KERALA
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July 30, 2025 |
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SANTOSH KARWADE Vs. UNION OF INDIA
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August 22, 2025 |
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SANU P.K. Vs. STATE OF KERALA
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July 8, 2025 |
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SARAFUNNISA D/O MATTARACKAL KOTTOTH MOHAMED Vs. HAFSA
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February 19, 2025 |
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SARAN KUMAR Vs. STATE OF KERALA
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July 3, 2025 |
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SARASWATHIAMMA Vs. MANUEL
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March 24, 2025 |
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SARATH CHANDRAN Vs. STATE OF KERALA
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July 21, 2025 |
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SARATH K.S. Vs. STATE OF KERALA
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January 14, 2025 |
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SARATH M.S. Vs. STATE OF KERALA
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February 25, 2025 |
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SARATH P.S. Vs. STATE OF KERALA
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January 3, 2025 |
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SARATHLAL P. Vs. STATE OF KERALA
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May 27, 2025 |
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SARAVANABHAVA Vs. DISTRICT COLLECTOR
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September 12, 2025 |
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SARIKA Vs. RADHAMMA
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January 20, 2025 |
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SARMANANDA PRADHAN Vs. STATE OF KERALA
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February 4, 2025 |
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SAROJAM Vs. REGHUVARA PANICKER
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February 21, 2025 |
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SASI Vs. C.B.I.,COCHIN
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August 19, 2025 |
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SASIDHARAN NAIR Vs. BABU SEBASTIAN
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May 23, 2025 |
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SASIKALA Vs. ANZIL
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June 16, 2025 |
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SATHEESHKUMAR K. K. Vs. STATE OF KERALA
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March 6, 2025 |
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SATHEESHKUMAR RAJAGOPAL PAI Vs. STATE OF KERALA
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March 4, 2025 |
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SATHEESHSANKARANNAMBOOTHIRI Vs. STATE OF KERALA
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June 9, 2025 |
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SATHI KUMAR Vs. SATHI DEVI
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March 24, 2025 |
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SATWASHIL VASANT MANE Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 7, 2025 |
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SAVITHRI. P Vs. RANGORATH GOKUL PRASAD
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March 17, 2025 |
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SAYYAD S.A. Vs. STATE OF KERALA
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July 23, 2025 |
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SAYYID HAMEED ALI K. V. K. Vs. STATE OF KERALA
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February 19, 2025 |
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SBI GENERAL INSURANCE CO. Vs. BABY
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August 23, 2025 |
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SCOOBEE DAY GARMENTS (INDIA) LTD. Vs. STATE OF KERALA
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March 7, 2025 |
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SEBASTAIN JOSEPH Vs. STATE OF KERALA
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January 16, 2025 |
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SEBASTIAN Vs. STATE OF KERALA
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April 9, 2025 |
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SEBASTIAN DCOSTA Vs. DORINE GOMEZ
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February 19, 2025 |
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SEBASTIAN THOMAS Vs. STATE OF KERALA
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May 22, 2025 |
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SEBI A. L. Vs. STATE OF KERALA
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June 9, 2025 |
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SEBY C. ANTONY Vs. MAHATMA GANDHI UNIVERSITY
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March 25, 2025 |
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SECRETARY Vs. SINDU N.
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January 24, 2025 |
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SECRETARY TO GOVERNMENT Vs. M. ANIL KUMAR
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October 29, 2025 |
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SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE/EDUCATION DEPARTMENT Vs. L. R. ARUNADEVI
|
March 13, 2025 |
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SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE/EDUCATION DEPARTMENT Vs. ARUNADEVI
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March 13, 2025 |
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SECRETARY, KARUKUTTY GRAMA PANCHAYAT Vs. DEEPAK CHEEROTHY
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March 19, 2025 |
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SECRETARY, KUNHCACHAMAN Vs. TRAVANCORE DEVASWOM BOARD
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June 26, 2025 |
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SECRETARY-CUM MANAGER, MAJILIS ARTS AND SCIENCE COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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June 11, 2025 |
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SEEMA T.S. Vs. STATE OF KERALA
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July 21, 2025 |
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SEENA P. P. Vs. SUGATHA
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May 20, 2025 |
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SEENA V. Vs. ROHINI
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March 20, 2025 |
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SEETHA. N. R. Vs. STATE OF KERALA
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April 11, 2025 |
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SELVARAJ, C/O THANKAM Vs. STATE OF KERALA
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March 6, 2025 |
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SELVI Vs. STATE OF KERALA
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June 3, 2025 |
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SETHULAKSHMI Vs. CANARA BANK
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May 22, 2025 |
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SETHULAKSHMY Vs. SAROJINI
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March 11, 2025 |
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SEYID NABEEL AHAMMED Vs. UNION OF INDIA
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July 23, 2025 |
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SHABIR ALI Vs. S.RAMESH
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June 5, 2025 |
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SHAFEEK. S Vs. STATE OF KERALA
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March 24, 2025 |
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SHAFI Vs. STATE OF KERALA
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March 4, 2025 |
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SHAHANA P. Vs. STATE OF KERALA
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May 26, 2025 |
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SHAHIN Vs. STATE OF KERALA
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April 11, 2025 |
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SHAHINA Vs. STATE OF KERALA
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July 4, 2025 |
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SHAHUL AMEER Vs. STATE OF KERALA
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March 11, 2025 |
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SHAHUL HAMEED Vs. STATE OF KERALA
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April 8, 2025 |
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SHAHULHAMEED Vs. ABDUL LATHEEF
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January 31, 2025 |
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SHAIK DAVOOD Vs. STATE OF KERALA
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May 22, 2025 |
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SHAILAJA Vs. STATE OF KERALA
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March 25, 2025 |
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SHAJAN GEORGE Vs. STATE OF KERALA
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March 7, 2025 |
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SHAJEELA Vs. NEW INDIA ASSURANCE COMPANY LTD.
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February 25, 2025 |
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SHAJI Vs. VARGHESE
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June 13, 2025 |
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SHAJI Vs. UNION OF INDIA
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January 23, 2025 |
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SHAJI @ SHAIJU Vs. STATE OF KERALA
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September 11, 2025 |
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SHAJI JOHN Vs. JOSEPH
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August 20, 2025 |
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SHAJI P. C. Vs. KALAMASSERY MUNICIPALITY
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April 11, 2025 |
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SHAJU Vs. VICTORY CONCRETE BRIKS PVT. LTD.
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June 25, 2025 |
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SHAKEELA Vs. STATE OF KERALA
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May 9, 2025 |
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SHAMEER SALAHUDHEEN Vs. STATE OF KERALA
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March 28, 2025 |
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SHAMIL MUHAMMED Vs. STATE OF KERALA
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April 29, 2025 |
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SHAMSUDEEN Vs. JAYAKUMAR
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May 20, 2025 |
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SHAMSUDHEEN F. Vs. DIRECTOR, DIRECTORATE OF MINING AND GEOLOGY, KESAVADASAPURAM, THIRUVANANTHAPURAM
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May 6, 2025 |
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SHANAVAS Vs. STATE OF KERALA
|
April 11, 2025 |
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SHANAVAS K. C. Vs. UNION TERRITORY OF LAKSHADWEEP
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March 7, 2025 |
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SHANAVAS M. Vs. STATE OF KERALA
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January 16, 2025 |
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SHANAVAS MUHAMMED Vs. NOUFEENA M.K.
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August 7, 2025 |
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SHANAVAS S.N. Vs. STATE OF KERALA
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December 11, 2025 |
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SHANAWAZ MYTHEENKUNJU Vs. VILLAGE OFFICER
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January 20, 2025 |
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SHANITHA T. K. Vs. STATE OF KERALA
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May 13, 2025 |
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SHANMUGHAN Vs. STATE OF KERALA
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March 6, 2025 |
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SHARANYA VIJAY Vs. STATE OF KERALA
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March 26, 2025 |
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SHAREEFA Vs. SUB COLLECTOR
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August 25, 2025 |
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SHARLO GEORGE Vs. BAR COUNCIL OF KERALA
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April 11, 2025 |
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SHARMINA Vs. SUB DIVISIONAL MAGISTRATE
|
February 18, 2025 |
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SHAROOQ MOHAMMED Vs. STATE OF KERALA
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June 3, 2025 |
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SHAWN ANTHONY Vs. STATE OF KERALA
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May 22, 2025 |
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SHEEBA R. S. Vs. MOHAN SAM
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May 22, 2025 |
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SHEEJA Vs. MAINTENANCE APPELLATE TRIBUNAL
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August 7, 2025 |
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SHEEJA C. Vs. STATE OF KERALA
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May 13, 2025 |
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SHEEJA DEVADAS Vs. MUHAMMED PARIYATH
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March 4, 2025 |
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SHEEJA.P Vs. STATE OF KERALA
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December 12, 2025 |
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SHEELA FRANCIS PARAKKAL Vs. AUTHORISED OFFICER
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April 8, 2025 |
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SHEELA GEORGE Vs. ALEXANDER
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June 2, 2025 |
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SHEELA GEORGE Vs. V. M. ALEXANDER
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June 2, 2025 |
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SHEENA V. R. Vs. UNION OF INDIA
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April 11, 2025 |
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SHEFEEK Vs. UNION OF INDIA
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April 2, 2025 |
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SHEHABAN Vs. ALAPPUZHA MUNICIPALITY CCSB ROAD
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April 11, 2025 |
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SHEMIN Vs. NIKHITHA
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April 22, 2025 |
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SHERIF VINCENT Vs. STEPHEN
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September 29, 2025 |
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SHERIN ROY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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March 24, 2025 |
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SHERLY Vs. JOSHY
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February 18, 2025 |
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SHIBIN SHIYAD Vs. STATE OF KERALA
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February 11, 2025 |
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SHIBU Vs. STATE OF KERALA
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February 18, 2025 |
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SHIBU Vs. STATE OF KERALA
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March 6, 2025 |
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SHIBU VARGHESE Vs. STATE OF KERALA
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February 25, 2025 |
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SHIHAB K. S. Vs. STATE OF KERALA
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May 2, 2025 |
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SHIHABUDHEEN Vs. STATE OF KERALA
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October 23, 2025 |
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SHIJI M. K. Vs. DIRECTOR OF GENERAL EDUCATION
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March 17, 2025 |
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SHIJO P.JOSEPH Vs. BINU E.THAYYIL
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March 6, 2025 |
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SHIJU Vs. STATE OF KERALA
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October 25, 2025 |
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SHIJU KRISHNAN Vs. STATE OF KERALA
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July 29, 2025 |
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SHILPA D. Vs. UNION OF INDIA
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May 28, 2025 |
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SHINE JOBOY Vs. STATE OF KERALA
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March 4, 2025 |
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SHINE K.M. Vs. STATE OF KERALA
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April 16, 2025 |
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SHINILA Vs. STATE OF KERALA
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February 12, 2025 |
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SHINOJ Vs. STATE OF KERALA
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October 13, 2025 |
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SHINTO P. KURIAN Vs. STATE OF KERALA
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February 5, 2025 |
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SHINY ANTONY RAUF Vs. STATE OF KERALA
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January 6, 2025 |
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SHINY S.RAJ Vs. STATE OF KERALA
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August 26, 2025 |
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SHIVANANDA KALBURGHI Vs. CENTRAL BUREAU OF INVESTIGATION
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March 4, 2025 |
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SHIYAD Vs. DISTRICT COLLECTOR
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March 26, 2025 |
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SHIYAS T. S. Vs. UNION OF INDIA
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April 8, 2025 |
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SHONE GEORGE Vs. UNION OF INDIA
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August 13, 2025 |
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SHORANUR METAL INDUSTRIES LLP Vs. METAL INDUSTRIES LTD.
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September 18, 2025 |
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SHOUBANATH P. Vs. STATE OF KERALA
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May 27, 2025 |
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SHOWKATH ALI Vs. STATE LEVEL ORGAN TRANSPLANTATION AUTHORIZATION COMMITTEE
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May 28, 2025 |
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SHOYAB K.A. Vs. STATE OF KERALA
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October 6, 2025 |
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SHRI. SATHEESH KUMAR P. Vs. ASSISTANT DIRECTOR
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March 27, 2025 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. ABDU SALAM
|
May 23, 2025 |
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SHUBHA KUMAR Vs. DISTRICT COLLECTOR
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May 28, 2025 |
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SHUHAIB Vs. STATE OF KERALA
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March 6, 2025 |
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SHUKKOOR Vs. ASHARAF
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March 5, 2025 |
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SHYAM P. S Vs. STATE OF KERALA
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March 26, 2025 |
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SHYAM P. S. Vs. STATE OF KERALA
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March 3, 2025 |
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SHYLA DANIEL Vs. STATE OF KERALA
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April 4, 2025 |
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SHYLAJA Vs. NISHAD
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January 31, 2025 |
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SHYMA A. M. Vs. STATE OF KERALA
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May 13, 2025 |
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SHYNA Vs. STATE OF KERALA
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April 11, 2025 |
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SHYNA. M. T. Vs. ADDITIONAL DIRECTOR OF GENERAL EDUCATION
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April 11, 2025 |
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SHYNI THANKACHA Vs. STATE OF KERALA
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May 23, 2025 |
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SIBIN Vs. STATE OF KERALA
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March 10, 2025 |
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SIDHARTH P. Vs. STATE OF KERALA
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April 29, 2025 |
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SIDHIQUE CHUNDAKADAN Vs. STATE OF KERALA
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February 6, 2025 |
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SIGMATIC NIDHI LTD. Vs. SURESH KUMAR
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November 10, 2025 |
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SIGMATIC NIDHI LTD. Vs. FRISON ANTO. M.
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April 11, 2025 |
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SIJI Vs. STATE OF KERALA
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January 9, 2025 |
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SIJU P. S. Vs. NEDUMKANDAM GRAMA PANCHAYATH
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May 26, 2025 |
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SINDHU Vs. MANAGER, TATA AIG GENERAL INSURANCE CO. LTD.
|
April 11, 2025 |
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SINDHU S. Vs. STATE OF KERALA
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April 11, 2025 |
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SINDHU S.WARRIER Vs. SREEDHANIA
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August 18, 2025 |
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SINDHU. V. NAIR Vs. STATE OF KERALA
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May 13, 2025 |
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SINESH Vs. STATE OF KERALA
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April 11, 2025 |
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SINI Vs. STATE OF KERALA
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July 4, 2025 |
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SINI K. V. Vs. STATE OF KERALA
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July 4, 2025 |
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SIRAJUDEEN Vs. BIJEESH
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May 20, 2025 |
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SIRIL RAPHEAL Vs. STATE OF KERALA
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December 23, 2025 |
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SISTER SUPERIOR, ST. VINCENT DE PAUL CONVENT Vs. THRISSUR MUNICIPAL CORPORATION
|
April 10, 2025 |
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SIVAN Vs. RAJU
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September 22, 2025 |
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SIVAN Vs. STATE
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September 23, 2025 |
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SIVANAND Vs. BIJI
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May 20, 2025 |
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SIVANANDA PRABHU Vs. S.N. GOVINDA PRABHU
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September 29, 2025 |
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SIVANANDAN Vs. ANI
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July 4, 2025 |
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SIVAPRASAD A. Vs. STATE OF KERALA
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June 26, 2025 |
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SIVASANKARAN Vs. REJIN
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April 8, 2025 |
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SIYATH K. Vs. STATE OF KERALA
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March 13, 2025 |
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SMISHA P.M. Vs. STATE OF KERALA
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September 29, 2025 |
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SMITHA Vs. STATE OF KERALA
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April 11, 2025 |
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SMITHA Vs. THANKAMANI
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June 3, 2025 |
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SMITHA FRANCIS ALIAS SMITHA AJAY Vs. SHWAS HOMES PVT. LTD.
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July 18, 2025 |
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SNEHA ULLAS Vs. STATE OF KERALA
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May 27, 2025 |
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SNIGDHA KUMAR Vs. INSPECTOR OF POLICE
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January 7, 2025 |
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SOBHA ENTERPRISES Vs. ASST. ENFORCEMENT OFFICER
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April 11, 2025 |
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SOBIN P. K. Vs. STATE OF KERALA
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July 16, 2025 |
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SOFIA K. SAJU Vs. P. A. ITTY
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May 20, 2025 |
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SOMAN Vs. STATE OF KERALA
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May 22, 2025 |
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SOMARAJAN NAIR K.R. Vs. AUTHORIZED OFFICER KERALA STATE CO-OPERATIVE BANK LTD
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August 19, 2025 |
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SOMASUNDARAM Vs. STATE OF KERALA
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October 8, 2025 |
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SONI GABRIEL Vs. STATE OF KERALA
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May 13, 2025 |
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SONY GEORGE Vs. SREEJITH K.G.
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January 16, 2025 |
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SOORAJ Vs. STATE OF KERALA
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April 11, 2025 |
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SOOSA NAYAGAM Vs. R.SAJEEV KUMAR
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February 20, 2025 |
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SOUBHAGYA M.P. Vs. STATE OF KERALA
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August 4, 2025 |
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SOUDATH C.H. Vs. STATE OF KERALA
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October 6, 2025 |
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SOUMYA Vs. STATE OF KERALA
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September 16, 2025 |
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SOUTH INDIAN BANK LTD Vs. JAHFER M.
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March 18, 2025 |
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SOUTHERN GOLD PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
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April 8, 2025 |
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SOUTHERN GOLD PVT. LTD. Vs. FEDERAL BANK
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June 24, 2025 |
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SOUTHERN RAILWAY Vs. JEENA JOSE
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June 17, 2025 |
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SR EDUCATIONAL & CHARITABLE TRUST Vs. STATE OF KERALA
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August 1, 2025 |
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SR. JANCY MADATHIKUNNEL Vs. DISTRICT MEDICAL OFFICER, COLLECTORATE
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May 26, 2025 |
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SREE GOKULAM CHIT AND FINANCE Vs. DISTRICT SUPERINTENDENT OF POLICE
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September 23, 2025 |
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SREE GOKULAM CHIT AND FINANCE CO.(P) LTD Vs. ASHOK KUMAR
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March 21, 2025 |
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SREE KOLLAKAL POROOR MADOM DEVI KSHETHRAM UPADESAKA SAMITHI, MUTHUKULAM NORTH Vs. TRAVANCORE DEVASWOM BOARD
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February 12, 2025 |
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SREE RAJA RAJESWARI Vs. SURESH BABU
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January 6, 2025 |
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SREE SAKTHI PAPER MILLS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 10, 2025 |
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SREEDEVI. M Vs. STATE OF KERALA
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April 11, 2025 |
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SREEDHANA M.T. Vs. STATE OF KERALA
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November 13, 2025 |
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SREEDHANIA Vs. STATE OF KERALA
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July 16, 2025 |
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SREEHARI Vs. STATE OF KERALA
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May 20, 2025 |
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SREEJA.S Vs. NANDAKUMAR.P.
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February 27, 2025 |
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SREEJITH ALIAS ABHILASH Vs. CHALILPARAMBATH RADHA
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April 1, 2025 |
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SREEJITH M.R. Vs. STATE OF KERALA
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February 28, 2025 |
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SREEKALA K. Vs. CENTRAL BUREAU OF INVESTIGATION
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February 14, 2025 |
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SREEKUMAR Vs. STATE OF KERALA, DISTRICT POLICE CHIEF OFFICE, PATHANAMTHITTA
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May 2, 2025 |
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SREEKUMAR V. Vs. STATE OF KERALA
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May 13, 2025 |
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SREEKUTTY Vs. STATE OF KERALA
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January 31, 2025 |
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SREELAL Vs. RAKHI
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April 22, 2025 |
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SREELARAJ Vs. STATE OF KERALA
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February 3, 2025 |
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SREELEKHA Vs. DEPUTY SUPERINTENDENT OF POLICE, CBCID, KANNUR
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May 21, 2025 |
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SREELEKHA V. Vs. STATE OF KERALA
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April 11, 2025 |
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SREEMATHI SURENDRAN Vs. STATE OF KERALA
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April 3, 2025 |
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SREEMON Vs. STATE OF KERALA
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June 24, 2025 |
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SREENATH N. S. Vs. STATE OF KERALA
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May 28, 2025 |
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SREENATH.K.S Vs. STATE OF KERALA
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December 30, 2025 |
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SREENESH Vs. STATE OF KERALA
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April 10, 2025 |
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SREENESH Vs. STATE OF KERALA
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April 8, 2025 |
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SREENIVASAN Vs. KARAKURISSY GRAMA PANCHAYAT
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March 3, 2025 |
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SREENIVASAN NAMBOOTHIRI Vs. STATE OF KERALA
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February 10, 2025 |
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SREERAJ G. Vs. STATE OF KERALA
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July 23, 2025 |
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SREERAJ K.C. Vs. STATE OF KERALA
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February 20, 2025 |
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SRUTHI SASIDHARAN Vs. STATE OF KERALA
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February 5, 2025 |
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ST. MARY ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA
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June 16, 2025 |
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ST. MARYS COLLEGE MANARCAUD Vs. STATE OF KERALA
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May 26, 2025 |
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ST. STEPHEN`S MALANKARA CATHOLIC CHURCH Vs. STATE OF KERALA
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March 13, 2025 |
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STANLEY PAULUS Vs. KERALA STATE HOUSING BOARD
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May 19, 2025 |
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STAR HEALTH AND ALLIED INSURANCE Vs. ANANTHAN K
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February 27, 2025 |
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STAR HEALTH AND ALLIED INSURANCE COMPANY Vs. STATE OF KERALA
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March 20, 2025 |
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STATE BANK OF INDIA Vs. ALEX ZACHARIA
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August 22, 2025 |
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STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY Vs. KERALA STATE MINORITY COMMISSION
|
October 13, 2025 |
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STATE OF KERALA Vs. ANIL KUMAR
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October 15, 2025 |
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STATE OF KERALA Vs. SHAJI N.T.
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October 15, 2025 |
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STATE OF KERALA Vs. ADOOR PRAKASH
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August 13, 2025 |
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STATE OF KERALA Vs. JOE THOMAS
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May 28, 2025 |
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STATE OF KERALA Vs. FALCON INFRASTRUCTURES LTD
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June 17, 2025 |
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STATE OF KERALA Vs. AHAMED SHERIEF
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October 10, 2025 |
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STATE OF KERALA Vs. JITHAKUMAR
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August 27, 2025 |
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STATE OF KERALA Vs. RENJITHA SATHYAN
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September 23, 2025 |
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STATE OF KERALA Vs. M.T. THANKACHAN
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October 14, 2025 |
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STATE OF KERALA Vs. REJI.S
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April 3, 2025 |
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STATE OF KERALA Vs. GARRY VINO GEORGE
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July 10, 2025 |
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STATE OF KERALA Vs. THOMAS MATHEW G.
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July 9, 2025 |
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STATE OF KERALA Vs. BIJO ALAXANDER
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September 9, 2025 |
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STATE OF KERALA Vs. SANTHOSH
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March 19, 2025 |
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STATE OF KERALA Vs. DENNIES PAUL L.
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August 13, 2025 |
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STATE OF KERALA Vs. PADMAKUMARI
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July 2, 2025 |
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STATE OF KERALA Vs. SREEKANTAN. S.S
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April 7, 2025 |
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STATE OF KERALA Vs. SHYLAJA.R
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March 28, 2025 |
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STATE OF KERALA Vs. PRADEEPKUMAR A.V.
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January 29, 2025 |
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STATE OF KERALA Vs. MANANCHIRA TOWNSHIP COMPLEX PVT LTD
|
January 21, 2025 |
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STATE OF KERALA Vs. JOLLY EAPEN
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January 28, 2025 |
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STATE OF KERALA Vs. SREEKANTH
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January 14, 2025 |
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STATE OF KERALA Vs. CHITRA S.
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March 19, 2025 |
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STATE OF KERALA Vs. CHOWDHARY RUBBER & CHEMICALS PVT. LTD.
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March 18, 2025 |
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STATE OF KERALA Vs. RISHIKESH
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April 8, 2025 |
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STATE OF KERALA Vs. ANAS
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August 27, 2025 |
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STATE OF KERALA Vs. ESSKAY INDUSTRIES
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May 19, 2025 |
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STATE OF KERALA Vs. K. N. HAZEENA
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May 23, 2025 |
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STATE OF KERALA Vs. M. ALAVIKUTTY ALIAS BABU
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April 10, 2025 |
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STATE OF KERALA Vs. C.B.ABDULRAHIMAN KUTTY
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October 14, 2025 |
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STATE OF KERALA Vs. MUHAMMED FAZIL V.
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April 4, 2025 |
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STATE OF KERALA Vs. SHAMSUDDIN E.
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May 28, 2025 |
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STATE OF KERALA Vs. SATHYANANDAN
|
May 28, 2025 |
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STATE OF KERALA Vs. DEENA R.
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May 19, 2025 |
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STATE OF KERALA Vs. CHANCELLOR KERALA UNIVERSITY OF DIGITAL SCIENCES INNOVATION AND TECHNOLOGY
|
May 19, 2025 |
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STATE OF KERALA Vs. CHANCELLOR APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
May 19, 2025 |
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STATE OF KERALA Vs. T. R. VIJAYAKUMAR
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May 19, 2025 |
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STATE OF KERALA Vs. V. MURUGAN
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May 19, 2025 |
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STATE OF KERALA Vs. MARY PAUL
|
October 28, 2025 |
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STATE OF KERALA Vs. JAYESH K.
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April 11, 2025 |
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STATE OF KERALA Vs. HAZEENA
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May 23, 2025 |
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STATE OF KERALA Vs. SHEELA
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April 9, 2025 |
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STATE OF KERALA Vs. THANKAMMA MATHEW
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June 5, 2025 |
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STATE OF KERALA Vs. RAJEEV
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May 26, 2025 |
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STATE OF KERALA Vs. T.V. HARIDASAN
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April 1, 2025 |
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STATE OF KERALA Vs. ABDUL GAFOOR
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February 24, 2025 |
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STATE OF KERALA Vs. JOSE
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March 14, 2025 |
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STATE OF KERALA Vs. VAIDYANATHAN
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March 6, 2025 |
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STATE TAX OFFICER Vs. LEELA ELECTRIC POWER SERVICES
|
January 8, 2025 |
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STEPHIN RAJ Vs. STATE OF KERALA
|
January 6, 2025 |
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SUBAIDA.U. Vs. UNION OF INDIA
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April 2, 2025 |
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SUBASH @ ACHU Vs. STATE OF KERALA
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June 25, 2025 |
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SUBEESH BHASKARAN Vs. STATE OF KERALA
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March 6, 2025 |
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SUBHA Vs. KANNUR HEIGHTS APARTMENTS OWNERS ASSOCIATION
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March 17, 2025 |
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SUBHADRA Vs. STATE OF KERALA
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October 22, 2025 |
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SUBHADRAMMA T. G. Vs. UNION OF INDIA
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March 26, 2025 |
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SUBIN DOMINIC Vs. ALUVA MUNICIPALITY
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May 6, 2025 |
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SUBIN JOY Vs. STATE OF KERALA
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August 14, 2025 |
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SUBY ANTONY Vs. R1(DELETED)
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January 22, 2025 |
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SUDHA SASIKUMAR Vs. REGIONAL TRANSPORT AUTHORITY
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July 18, 2025 |
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SUDHAKARAN Vs. CENTRAL POLLUTION CONTROL BOARD
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March 7, 2025 |
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SUDHEER Vs. ANUSHA R. NAIR
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January 13, 2025 |
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SUDHIN KRISHNA Vs. STATE OF KERALA
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May 26, 2025 |
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SUDHIN V. Vs. STATE OF KERALA
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April 2, 2025 |
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SUHALI Vs. STATE OF KERALA
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June 4, 2025 |
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SUHARABI KAREEM Vs. STATE OF KERALA
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June 10, 2025 |
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SUHASINI M. P. Vs. STATE OF KERALA
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March 18, 2025 |
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SUHYB Vs. STATE OF KERALA
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June 23, 2025 |
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SUJATHA ANIYERI Vs. KANNUR UNIVERSITY
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February 18, 2025 |
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SUJATHA GOPINATH Vs. SIBY GEORGE
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May 21, 2025 |
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SUJITH KUMAR Vs. STATE OF KERALA
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June 3, 2025 |
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SUJODH K. Vs. STATE OF KERALA
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June 23, 2025 |
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SUKANTH SURESH Vs. STATE OF KERALA
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May 26, 2025 |
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SUKANYA. S. NAIR Vs. STATE OF KERALA
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May 13, 2025 |
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SUKHDEEP SANGWAN Vs. BIJUKUMAR S.
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March 3, 2025 |
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SUKUMAR K PANIKKER PROPRIETOR Vs. TRAVANCORE SUGARS AND CHEMICALS LTD THIRUVALLA
|
April 8, 2025 |
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SUKUMARAN Vs. STATE OF KERALA
|
March 10, 2025 |
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SUKUMARAN Vs. STATE OF KERALA
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August 7, 2025 |
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SULAIMAN M.S. Vs. STATE OF KERALA
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August 21, 2025 |
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SULEIMAN Vs. STATE OF KERALA
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February 17, 2025 |
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SULOCHANA Vs. ANITHA
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July 11, 2025 |
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SUMISHA Vs. SHAJI
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May 21, 2025 |
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SUNEERA OVUNGAL Vs. STATE OF KERALA
|
February 21, 2025 |
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SUNI B.T Vs. VINAYAKA GRANITES
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January 14, 2025 |
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SUNI VARGHESE Vs. KERALA STATE ELECTION COMMISSION
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March 4, 2025 |
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SUNIL Vs. RADHAKRISHNAN K. M.
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May 20, 2025 |
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SUNIL J. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
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July 10, 2025 |
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SUNIL MATHEW Vs. STATE OF KERALA
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January 30, 2025 |
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SUNIL. A. K. Vs. BHARATH LAJHNA MULTI STATE HOUSING CO-OPERATIVE SOCIETY LTD.
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April 29, 2025 |
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SUNITHA Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION REGIONAL OFFICE
|
April 7, 2025 |
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SUNITHA C.K Vs. STATE OF KERALA
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March 18, 2025 |
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SUNITHKUMAR S. Vs. STATE OF KERALA
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March 21, 2025 |
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SUNNY Vs. STATE OF KERALA
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October 24, 2025 |
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SUNNY THOMAS Vs. SUB COLLECTOR, THIRUVALLA, PATHANAMTHITTA
|
May 6, 2025 |
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SUNTEC BUSINESS SOLUTIONS PRIVATE LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 15, 2025 |
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SUO MOTU Vs. RAJESH
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July 7, 2025 |
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SUO MOTU Vs. STATE OF KERALA
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June 17, 2025 |
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SUO MOTU Vs. STATE OF KERALA
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March 3, 2025 |
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SUO MOTU Vs. STATE OF KERALA
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January 30, 2025 |
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SUO MOTU Vs. STATE OF KERALA
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July 15, 2025 |
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SUO MOTU Vs. ADV. SOJAN PAVANIOS MEMBER, BAR ASSOCIATION
|
April 10, 2025 |
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SUO MOTU Vs. STATE OF KERALA
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March 17, 2025 |
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SUO MOTU Vs. STATE OF KERALA
|
August 19, 2025 |
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SUO MOTU Vs. STATE OF KERALA
|
September 12, 2025 |
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SUO MOTU Vs. STATE OF KERALA
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February 28, 2025 |
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SUO MOTU JPP Vs. STATE OF KERALA
|
October 9, 2025 |
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SUO MOTU JPP INITIATED Vs. NIL
|
February 4, 2025 |
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SUO MOTU PROCEEDINGS INIATED BY THE HIGH COURT Vs. STATE OF KERALA
|
September 11, 2025 |
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SUO MOTU PROCEEDINGS INITIATED BY HIGH COURT Vs. STATE OF KERALA
|
August 1, 2025 |
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SUO MOTU PROCEEDINGS INITIATED REGARDING THE REGULATION OF WATER LEVELS OF VARIOUS DAMS IN KERALA Vs. STATE OF KERALA
|
February 19, 2025 |
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SUO MOTU WITH PETITION INITIATED BY THE HIGH COURT Vs. STATE OF KERALA
|
April 9, 2025 |
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SUPERINTENDENT OF POST OFFICES Vs. C. VASUDEVAN, RETIRED SUB POSTMASTER
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February 14, 2025 |
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SURESH Vs. MOHANDAS
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February 19, 2025 |
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SURESH Vs. STATE OF KERALA
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June 5, 2025 |
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SURESH Vs. STATE OF KERALA
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July 23, 2025 |
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SURESH Vs. RAVI
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September 15, 2025 |
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SURESH BABU R. Vs. STATE OF KERALA
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May 19, 2025 |
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SURESH K. Vs. STATE OF KERALA
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December 10, 2025 |
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SURESH KUMAR C. P. Vs. STATE OF KERALA
|
April 10, 2025 |
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SURESH NATHAN Vs. STATE CONSUMER DISPUTE REDRESSAL COMMISSION
|
February 11, 2025 |
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SURESH. K. A Vs. STATE OF KERALA
|
March 12, 2025 |
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SURYA FURNACES AND REFRACTORIES PVT. LTD. Vs. SUDHEER
|
September 19, 2025 |
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SUSAN GEORGE Vs. NIRMALA MATHEWS
|
November 24, 2025 |
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SUSAN JOHN Vs. STATE OF KERALA
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June 27, 2025 |
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SUSAN THOMAS Vs. STATE OF KERALA
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July 25, 2025 |
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SUSAN THOMAS Vs. THOMAS KURIAN
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August 13, 2025 |
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SWATHY KRISHNAN Vs. STATE OF KERALA
|
June 9, 2025 |
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SYAMALA M. C. Vs. DISTRICT COLLECTOR
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May 26, 2025 |
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SYNTHITE INDUSTRIES (P) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 14, 2025 |
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T. C. BALAKRISHNAN NAIR Vs. BIJU RAMESH
|
March 26, 2025 |
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T. G. RAJARAM SHENOY Vs. PROF. K. K. HARI PAI
|
April 1, 2025 |
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T. K. KRISHNANKUTTY Vs. STATE OF KERALA
|
March 19, 2025 |
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T. K. PAVITHRAN Vs. KERALA LOK AYUKTA AND ANOTHER
|
February 24, 2025 |
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T. M. ROBY Vs. UNION OF INDIA
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May 19, 2025 |
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T. N. JAYASANKAR Vs. STATE OF KERALA
|
April 8, 2025 |
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T. R. PRASAD Vs. STATE OF KERALA
|
April 4, 2025 |
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T. V. BABU Vs. BEENA. K. P.
|
April 9, 2025 |
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T.AMBUJAKSHI Vs. STATE OF KERALA
|
January 23, 2025 |
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T.J.JOSY Vs. STATE OF KERALA
|
February 11, 2025 |
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T.K.THANKAPPAN Vs. STATE OF KERALA
|
August 19, 2025 |
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T.T.KUNHIKANNAN Vs. STATE OF KERALA
|
August 13, 2025 |
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TAHSILDAR Vs. MANANCHIRA TOWNSHIP COMPLEX PVT. LTD.
|
May 30, 2025 |
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TARLOCHAN SINGH Vs. STATE OF KERALA
|
February 5, 2025 |
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TEENU PHILIP Vs. STATE OF KERALA
|
March 27, 2025 |
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TEMPLE ADVISORY COMMITTEE Vs. TRAVANCORE DEVASWOM BOARD
|
April 22, 2025 |
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TEMPLE ADVISORY COMMITTEE OF MOOZHIKKULAM Vs. STATE OF KERALA
|
March 13, 2025 |
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TESSY SENO Vs. GENERAL MANAGER, SOUTHERN RAILWAY CHENNAI
|
May 2, 2025 |
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TEVALAPPURATHU KUDUMBAYOGAM Vs. KUNJANIYAN
|
March 17, 2025 |
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THAFNEESA Vs. STATE OF KERALA
|
August 14, 2025 |
|
THAHANI Vs. DISTRICT COLLECTOR
|
May 23, 2025 |
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THAJUDEEN Vs. ASSISTANT CONTROLLER
|
March 13, 2025 |
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THALAPALAM SERVICE CO.OP BANK Vs. SEBASTIAN P.GEORGE
|
October 7, 2025 |
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THAMARASSERY VENKIDACHALAM Vs. SURESHBABU V. R.
|
March 24, 2025 |
|
THAMEESUDHEEN Vs. STATE OF KERALA
|
April 22, 2025 |
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THANGAM, S/O. VALSAN Vs. V.V.HARIDASAN
|
October 25, 2025 |
|
THANKAMANI Vs. G. SETHUMADHAVAN
|
March 18, 2025 |
|
THANKAMANY Vs. ASST. EXECUTIVE ENGINEER
|
May 19, 2025 |
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THANKAMMA Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
July 21, 2025 |
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THANKAPPAN Vs. RAJAN
|
January 27, 2025 |
|
THANKAPPAN Vs. UNION OF INDIA
|
July 17, 2025 |
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THANKARAJ Vs. STATE OF KERALA
|
May 22, 2025 |
|
THANSEER Vs. STATE OF KERALA
|
April 11, 2025 |
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THARAYIL MEDICALS Vs. DEPUTY COMMISSIONER
|
April 8, 2025 |
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THE NEW INDIA ASSURANCE CO. LTD Vs. FR.MATHEW PAIKADA
|
January 17, 2025 |
|
THEVAN THANKACHAN Vs. STATE OF KERALA
|
March 3, 2025 |
|
THILAKAMMA Vs. STATE OF KERALA
|
August 7, 2025 |
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THIRU MOOZHIKKULAM SREELAKSHMANA Vs. ASSISTANT DEVASWOM COMMISSIONER
|
April 10, 2025 |
|
THIRUNELLY DEVASWOM, REPRESENTED BY ITS EXECUTIVE OFFICER Vs. STATE OF KERALA
|
August 23, 2025 |
|
THIRUVONAM INDUSTRIES Vs. HERO FINCORP LTD.
|
July 18, 2025 |
|
THOMAS ANTONY Vs. STATE OF KERALA
|
March 18, 2025 |
|
THOMAS JAMES Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 2, 2025 |
|
THOMAS JOHN Vs. STATE OF KERALA
|
May 2, 2025 |
|
THOMAS K. G. Vs. DEPUTY DIRECTOR OF EDUCATION KOLLAM
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May 13, 2025 |
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THOMAS MATHAI Vs. STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
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May 29, 2025 |
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THOMAS VARGHESE Vs. GOVERNMENT OF KERALA
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May 23, 2025 |
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THRISSUR CORPORATION Vs. SANGEETHA HOTELS
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June 30, 2025 |
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THULASY Vs. STATE OF KERALA
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September 17, 2025 |
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THYAGARAJAN Vs. DEPUTY COMMISSIONER
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August 20, 2025 |
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THYKANDY RAJAN Vs. DISTRICT DISASTER MANAGEMENT AUTHORITY
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July 29, 2025 |
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TIP TOP FURNITURE LAND Vs. RESERVE BANK OF INDIA
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March 17, 2025 |
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TISSY MARIAM THOMAS Vs. UNIVERSITY OF KERALA
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March 10, 2025 |
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TITUS Vs. STATE OF KERALA
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July 1, 2025 |
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TNG KUMAR Vs. SECRETARY, MINISTRY OF CORPORATE AFFAIRS
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September 26, 2025 |
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TOMY THOMAS Vs. STATION HOUSE OFFICER
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November 14, 2025 |
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TOP HILL FURNITURE PALACE Vs. DEPUTY COMMISSIONER 1, SPECIAL CIRCLE, MALAPPURAM
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May 20, 2025 |
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TRAINED NURSES ASSOCIATION OF INDIA Vs. RETURNING OFFICER KERALA NURSES & MIDWIVES COUNCIL
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July 3, 2025 |
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TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER FOR LOCAL FUND AUDIT
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June 2, 2025 |
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TRAVANCORE REGAL RESORTS LTD. Vs. DISTRICT COLLECTOR
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May 6, 2025 |
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TRAVANCORE REGAL RESORTS LTD. Vs. DISTRICT COLLECTOR
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May 6, 2025 |
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TRIVANDRUM APOLLO TOWERS PVT. LTD. Vs. UNION OF INDIA
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March 24, 2025 |
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TRUSTEE OF PALIAM GROUP DEVASWOM TRUST Vs. PRINCIPAL SECRETARY, REVENUE DEPT.
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April 11, 2025 |
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UDAYAN VASUDEVAN Vs. DISTRICT COLLECTOR
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February 4, 2025 |
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UMER ALI Vs. STATE OF KERALA
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March 24, 2025 |
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UMMAR Vs. STATE OF KERALA
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July 11, 2025 |
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UMMU KULSOOM Vs. MAYYANAD GRAMA PANCHAYATH
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February 19, 2025 |
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UNDER GRADUATE MEDICAL EDUCATION BOARD Vs. V.N.PUBLIC HEALTH AND EDUCATIONAL TRUST
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September 22, 2025 |
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UNION BANK OF INDIA Vs. PROMPT ASSAY &&& HALL MARKING CENTRE
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February 17, 2025 |
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UNION BANK OF INDIA Vs. ALICE ULAHANNAN
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July 23, 2025 |
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UNION BANK OF INDIA Vs. P.B.MANAF
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April 10, 2025 |
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UNION BANK OF INDIA Vs. SUWIQUE TRADERS
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June 26, 2025 |
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UNION OF INDIA Vs. P.P.JOSE
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September 19, 2025 |
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UNION OF INDIA Vs. ALL INDIA NAVAL CLERKS ASSOCIATION
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January 29, 2025 |
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UNION OF INDIA Vs. S. SATHIKUMARI AMMA
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January 8, 2025 |
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UNION OF INDIA Vs. USHA
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February 6, 2025 |
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UNION OF INDIA Vs. M/S. AAYANA CHARITABLE TRUST
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June 20, 2025 |
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UNION OF INDIA Vs. MOHANDAS
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March 3, 2025 |
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UNION OF INDIA Vs. IC-33676H COL A. K. DIWAKAR (RETD)
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May 23, 2025 |
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UNION OF INDIA Vs. WILSON D.
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May 22, 2025 |
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UNION OF INDIA Vs. EX -701477 H WO RAJEEVAN NAIR V.
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May 22, 2025 |
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UNION OF INDIA Vs. SUHARA BHEEVI
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February 27, 2025 |
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UNION OF INDIA Vs. JALAJAMOLE G. R.
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February 25, 2025 |
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UNION OF INDIA Vs. P. M. ROCKEY
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March 3, 2025 |
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UNION OF INDIA Vs. FAREEDA SUCHA RAFIQ
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August 14, 2025 |
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UNION OF INDIA Vs. RASHEEDA BANO
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August 23, 2025 |
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UNION OF INDIA Vs. M. SIVAKUMAR
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March 4, 2025 |
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UNION OF INDIA Vs. SAROJAM T.
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May 22, 2025 |
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UNION OF INDIA Vs. K. RETHEESH
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March 5, 2025 |
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UNION OF INDIA, Vs. SUB MAJ SASIDHARAN PILLAI S.
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May 19, 2025 |
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UNION TERRITORY OF LAKSHADWEEP Vs. MUTHUKOYA P. P.
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May 23, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. BIJU
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September 26, 2025 |
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UNITED INDIA INSURNACE CO. Vs. AYISHAKUTTY
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August 4, 2025 |
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UNIVERSITY OF CALICUT Vs. SREESHMA K.S.
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July 23, 2025 |
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UNMASKED A.S. Vs. STATE OF KERALA
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January 14, 2025 |
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UNNEEN Vs. SHOUKATHALI
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January 28, 2025 |
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UNNIKRISHAN Vs. STATE OF KERALA
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May 26, 2025 |
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UNNIKRISHNA PILLAI Vs. JANAKI AMMA
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July 29, 2025 |
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USHA Vs. SADASHIVA ACHARYA
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February 3, 2025 |
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USHA DEVI P. T. Vs. STATE OF KERALA
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April 11, 2025 |
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USHA VIJAYAN Vs. KERALA STATE ELECTION COMMISSION,
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May 20, 2025 |
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USHAKUMARI Vs. P. R. AZAD
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May 23, 2025 |
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USHAKUMARI V. Vs. STATE OF KERALA
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June 3, 2025 |
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UTHAMAN K. N. Vs. SOUTH INDIAN BANK LTD.
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February 19, 2025 |
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UVAIS MUHAMMAD K.C. Vs. STATE OF KERALA
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January 6, 2025 |
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V. ANILKUMAR Vs. STATE OF KERALA
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May 20, 2025 |
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V. B. UNNITHAN Vs. STATE OF KERALA
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May 19, 2025 |
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V. JAYANANDAKUMAR Vs. STATE OF KERALA
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April 11, 2025 |
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V. MANI Vs. PERIASWAMI
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May 19, 2025 |
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V. PAVITHRAN Vs. RAJITH A.
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February 17, 2025 |
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V. S. GOURISHANKAR Vs. BAR COUNCIL OF INDIA
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April 11, 2025 |
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V. S. RAMAKRISHNAN Vs. DENTRIFICES
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April 11, 2025 |
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V.KARTHYAYANI Vs. STATE OF KERALA
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January 17, 2025 |
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V.M. VINU Vs. STATE OF KERALA
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February 12, 2025 |
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V.SUBRAMANIAN Vs. UNION OF INDIA
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March 7, 2025 |
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V.T.JINU Vs. STATE OF KERALA
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April 7, 2025 |
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VADAKARA MUNCIPALITY Vs. MUNICIPAL NIKUTHI DAYAKA SAMITHI
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June 24, 2025 |
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VAHEEDA Vs. DISTRICT COLLECTOR MALAPPURAM COLLECTORATE ROAD, UPHILL MALAPPURAM, KERALA, PIN
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May 13, 2025 |
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VAISAKH A NAIR Vs. THE MANAGING DIRECTOR
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April 16, 2025 |
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VALAYANGADAN JITHESH Vs. STATE OF KERALA
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March 20, 2025 |
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VALIYAKAMBRATH SREEDHARAN Vs. KERALA STATE
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January 20, 2025 |
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VALLI Vs. JAYAPRAKASH
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February 13, 2025 |
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VALSALA MILKA B. Vs. STATE OF KERALA
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April 10, 2025 |
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VANAJA Vs. STATE OF KERALA
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August 22, 2025 |
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VANDANA NAIK Vs. REVENUE DIVISIONAL OFFICER, KANHANGAD
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May 27, 2025 |
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VARGHESE C.PHILIP KUTTY Vs. VARGHESE MATHAI
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June 12, 2025 |
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VARGHESE KURUVILA @ SUNNY KURUVILA Vs. ANNIE VARGHESE
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October 29, 2025 |
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VARSHA VIJAYAKUMAR Vs. STATE OF KERALA
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April 11, 2025 |
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VASUDEVAN Vs. STATE OF KERALA
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March 12, 2025 |
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VASUDEVAN K. M. Vs. CHIEF ENGINEER(NAVAL WORKS ) KOCHI
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June 9, 2025 |
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VASUDEVAN NAIR Vs. VRIJ MOHAN
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November 6, 2025 |
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VEE ESS HARDWARES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 31, 2025 |
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VEERANKUTTY. P. T. Vs. DISTRICT COLLECTOR
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May 13, 2025 |
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VENU GOPALAKRISHNAN Vs. STATE OF KERALA
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September 11, 2025 |
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VENUGOPALAN Vs. DISTRICT EDUCATIONAL OFFICER
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February 27, 2025 |
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VENUGOPALAN. P. K. Vs. STATE OF KERALA
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March 6, 2025 |
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VIAS BHAT C. Vs. STATE OF KERALA
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January 29, 2025 |
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VIBITHA K. G. Vs. STATE OF KERALA
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April 11, 2025 |
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VICE-CHANCELLOR, KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES Vs. MOHAMMAD RAMEESH K.P.
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August 18, 2025 |
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VIGNESH Vs. STATE OF KERALA
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August 13, 2025 |
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VIJAYAKUMAR M. Vs. SATHIDEVI A. L.
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March 19, 2025 |
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VIJAYAKUMAR SON OF PRABHAKARAN Vs. KERALA WATER AUTHORITY
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March 12, 2025 |
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VIJAYAN Vs. STATION HOUSE OFFICER, THAMARASSERY POLICE
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March 4, 2025 |
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VIJAYAN D. Vs. UNION OF INDIA
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February 20, 2025 |
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VIJAYAN T. Vs. TRAVANCORE DEVASWOM BOARD
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March 28, 2025 |
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VIJI SASI Vs. STATE OF KERALA
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February 27, 2025 |
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VIKAS V. Vs. STATE OF KERALA
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January 20, 2025 |
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VILASINI RAMACHANDRAN Vs. STATE OF KERALA
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April 11, 2025 |
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VIMALA SNEHAM Vs. BABU JOSEPH
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June 17, 2025 |
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VIMALCHAND BOKADIA Vs. REGIONAL TRANSPORT OFFICER
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July 29, 2025 |
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VINCY CHERIAN Vs. DISTRICT COLLECTOR
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February 14, 2025 |
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VINEESH Vs. STATE OF KERALA
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June 26, 2025 |
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VINEESH VIJAYAN Vs. STATE OF KERALA
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October 9, 2025 |
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VINEETH K. Vs. STATE OF KERALA
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April 11, 2025 |
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VINEETH KANNAN V. S. Vs. STATE OF KERALA
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May 2, 2025 |
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VINITHA P. V. Vs. DISTRICT SUB-COLLECTOR, COLLECTORATE, OTTAPALAM, PALAKKAD, KERALA
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May 21, 2025 |
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VINOD E.V. Vs. STATE OF KERALA
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November 12, 2025 |
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VINOD KRISHNAN Vs. STATE OF KERALA
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March 21, 2025 |
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VINOD KUMAR K. T. Vs. STATE OF KERALA
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March 7, 2025 |
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VINOD KUMAR T.R. Vs. STATE OF KERALA
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April 10, 2025 |
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VINOD M. A. Vs. ORIENTAL INSURANCE COMPANY LTD.
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May 20, 2025 |
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VINOD T. Vs. STATE OF KERALA
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April 9, 2025 |
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VINODE V. LUKA Vs. STATE OF KERALA
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April 8, 2025 |
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VINODKUMAR Vs. STATE OF KERALA
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February 27, 2025 |
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VINSON Vs. STATE OF KERALA
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April 10, 2025 |
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VINU C. KUNJAPPAN Vs. STATE OF KERALA
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July 29, 2025 |
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VINU THOMAS Vs. STATE OF KERALA
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June 27, 2025 |
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VINU THOMAS Vs. STATE OF KERALA
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March 14, 2025 |
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VINU V.GOPAL Vs. STATE OF KERALA
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July 29, 2025 |
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VINU VARGHESE Vs. DYNA MARRY ANIYAN
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April 4, 2025 |
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VINUMON C. Vs. DISTRICT COLLECTOR
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November 5, 2025 |
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VIPIN P G Vs. STATE OF KERALA
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January 31, 2025 |
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VIPINA K. Vs. STATE OF KERALA
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May 23, 2025 |
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VISHANATH C. NARAYANAN Vs. UNIVERSITY OF CALICUT
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March 19, 2025 |
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VISHNU Vs. STATE OF KERALA
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August 20, 2025 |
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VISHNU Vs. STATE OF KERALA
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January 3, 2025 |
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VISHNU PRASAD Vs. GRACY YOHANNAN
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June 4, 2025 |
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VISHNU S Vs. STATE OF KERALA
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January 20, 2025 |
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VISHNU S. Vs. SALABHAM SUNIL
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May 26, 2025 |
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VISHNU SUNIL PANTHALAM Vs. KADAKKAL TEMPLE ADVISORY COMMITTEE
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April 3, 2025 |
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VISHNU V.B Vs. INDIAN OVERSEAS BANK
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March 6, 2025 |
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VISHNUPRAKASH P. Vs. STATION HOUSE OFFICER
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March 11, 2025 |
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VISHNURAJ S. Vs. STATE OF KERALA
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April 11, 2025 |
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VISHWANATHAN NAIR Vs. CHITTAR GRAMA PANCHAYAT
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February 20, 2025 |
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VISWAMITHRAN Vs. STATE OF KERALA
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March 20, 2025 |
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VISWANATHAN Vs. STATE OF KERALA
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April 7, 2025 |
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VISWANATHAN Vs. STATE OF KERALA
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June 17, 2025 |
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VIZHINJAM STEAMER AGENTS ASSOCIATION Vs. UNION OF INDIA
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May 19, 2025 |
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VYSHAK P. Vs. STATE OF KERALA
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March 3, 2025 |
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WILSON K. JOHN Vs. JOINT SECRETARY, INDUSTRIES DEPARTMENT
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March 10, 2025 |
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WINTER WOOD DESIGNERS AND CONTRACTORS INDIA PVT. LTD. Vs. STATE TAX OFFICER
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June 9, 2025 |
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XAVIER Vs. JAMES
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January 30, 2025 |
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XAVIER Vs. STATE OF KERALA
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March 16, 2025 |
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XAVIER J. PONNEZHATH Vs. STATE OF KERALA
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March 19, 2025 |
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XAVIER PETER Vs. ELSA 3 MARITIME INC.
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November 10, 2025 |
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XAVIER RAJ Vs. STATE OF KERALA
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June 24, 2025 |
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XXX Vs. XXX
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June 12, 2025 |
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XXX Vs. STATE OF KERALA
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February 7, 2025 |
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XXX Vs. STATE OF KERALA
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June 11, 2025 |
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XXX Vs. XXX
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May 21, 2025 |
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XXX Vs. STATE OF KERALA
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June 20, 2025 |
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XXXX Vs. STATE OF KERALA
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February 11, 2025 |
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XXXX Vs. XXXX
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June 5, 2025 |
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XXXXX Vs. STATE OF KERALA
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June 27, 2025 |
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XXXXX Vs. STATE OF KERALA
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March 3, 2025 |
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XXXXXX Vs. STATE OF KERALA
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August 5, 2025 |
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XXXXXX Vs. STATE OF KERALA
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May 29, 2025 |
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XXXXXX Vs. XXXXXX
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March 24, 2025 |
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XXXXXX Vs. STATE OF KERALA
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January 6, 2025 |
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XXXXXX Vs. UNION OF INDIA
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January 20, 2025 |
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XXXXXXXX Vs. UNION OF INDIA
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March 12, 2025 |
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XXXXXXXX Vs. STATE OF KERALA
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September 25, 2025 |
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XXXXXXXXX Vs. STATE OF KERALA
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April 3, 2025 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 15, 2025 |
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YADHU KRISHNAN Vs. STATE OF KERAL
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March 7, 2025 |
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YAKOB MARTIN KOCHERIC Vs. LISA BABU JOSEPH
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April 2, 2025 |
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YAMUNA MARY Vs. DENNY HANNIBAL
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February 19, 2025 |
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YESHWANTH SHENOY Vs. BAR COUNCIL OF KERALA
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May 2, 2025 |
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YESODHA Vs. STATE OF KERALA
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May 22, 2025 |
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YUSAF Vs. STATE OF KERALA
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April 2, 2025 |
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Z. A. AZIF Vs. STATE OF KERALA
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March 12, 2025 |
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ZAHHAD Vs. STATE OF KERALA
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June 2, 2025 |
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ZAKEER HUSSAIN M. K. Vs. ADMINISTRATOR LAKSHADWEEP ADMINISTRATION
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March 6, 2025 |