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A G ASHA Vs. S.DEVADASAN
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March 11, 2024 |
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A. O. THOMAS Vs. STATE OF KERALA
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December 6, 2024 |
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A. SIVALINGAPPA GOWDER Vs. N. A. ANIDAS
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May 24, 2024 |
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A.A. APHRAIM Vs. RAJIV RANJAN
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July 1, 2024 |
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A.A.SALIM Vs. LABOUR COURT KOLLAM VIDYA NAGAR, KOLLAM
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June 6, 2024 |
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A.H. SHERIFF Vs. STATE OF KERALA
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January 3, 2024 |
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A.K UNNIKRISHNAN Vs. STATE OF KERALA
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March 12, 2024 |
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A.K. SREELATHA Vs. CHERIYA CHAKALATHOPP THARAVAD WAKF
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September 12, 2024 |
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A.NARAYANAN Vs. VIJAYALAKSHMI P
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February 16, 2024 |
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A.T VARGHESE Vs. APPUKUTTAN
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June 26, 2024 |
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A.V. VIMALKUMAR Vs. RAHMATH ABDUL RAHIMAN
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January 5, 2024 |
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AADHIRIYAA MEDICAL SOLUTIONS PVT.LTD Vs. SAINUDHEEN
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March 18, 2024 |
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AALIYA ASHRAF Vs. STATE OF KERALA
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November 5, 2024 |
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AAYISA ANEES Vs. K. VINOD
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March 13, 2024 |
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ABBAS Vs. SABIRA
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July 12, 2024 |
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ABBAS Vs. STATE OF KERALA
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October 8, 2024 |
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ABDU HAJI Vs. STATE OF KERALA
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November 15, 2024 |
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ABDUL ADHIL MOHAMMED K. Vs. STATE OF KERALA
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November 1, 2024 |
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ABDUL ASEES Vs. GOPINADHAN
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July 29, 2024 |
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ABDUL AZEEZ Vs. LOCAL LEVEL MONITORING COMMITTEE
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June 25, 2024 |
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ABDUL AZEEZ Vs. AUTHORIZED OFFICER,PHOENIX ARC. LTD
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January 10, 2024 |
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ABDUL FATHAH Vs. STATE OF KERALA
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April 19, 2024 |
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ABDUL GAFOOR C.H Vs. STATE OF KERALA
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January 19, 2024 |
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ABDUL HAMEED RAWTHER Vs. BASHEER
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April 12, 2024 |
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ABDUL JABBAR Vs. STATE OF KERALA
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May 24, 2024 |
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ABDUL JALEEL Vs. STATE OF KERALA
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August 12, 2024 |
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ABDUL KABEER P.U Vs. STATE OF KERALA
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January 23, 2024 |
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ABDUL KASSIM Vs. STATE OF KERALA
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July 26, 2024 |
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ABDUL KHADER Vs. KANNUR MUNICIPALITY
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May 22, 2024 |
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ABDUL KHADER Vs. ASSISTANT LABOUR OFFICER KODUNGALLUR
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June 20, 2024 |
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ABDUL KHADER Vs. STATE OF KERALA
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November 5, 2024 |
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ABDUL LATHEEF Vs. STATE OF KERALA
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October 10, 2024 |
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ABDUL MAJEED T. Vs. STATE OF KERALA
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September 20, 2024 |
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ABDUL MANSHEEF Vs. STATE OF KERALA
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June 27, 2024 |
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ABDUL MUNEER Vs. STATE OF KERALA
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May 21, 2024 |
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ABDUL NOUSHAD Vs. STATE OF KERALA
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October 1, 2024 |
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ABDUL RAHEEM Vs. STATE OF KERALA
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February 21, 2024 |
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ABDUL RAHEEM Vs. STATE OF KERALA
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March 5, 2024 |
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ABDUL RAHIM Vs. STATE OF KERALA
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August 16, 2024 |
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ABDUL RAHIMAN V.K. Vs. SEBIYULLA
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September 25, 2024 |
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ABDUL RAHMAN Vs. STATE OF KERALA
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July 17, 2024 |
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ABDUL RASHEED Vs. STATE OF KERALA
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March 22, 2024 |
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ABDUL RASHEED K.P. Vs. STATE OF KERALA
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November 4, 2024 |
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ABDUL RAZAK Vs. UNION OF INDIA
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July 9, 2024 |
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ABDUL RAZZAK Vs. SURAJA DEVI
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August 23, 2024 |
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ABDUL SAKEER B.S. Vs. STATE OF KERALA
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July 9, 2024 |
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ABDUL SALAM Vs. STATE OF KERALA
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March 20, 2024 |
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ABDUL SHUKOOR Vs. ZARIN
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September 2, 2024 |
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ABDULLA SABIQ Vs. STATE OF KERALA
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May 14, 2024 |
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ABDULLAKUTTY Vs. INSPECTOR GENERAL OF REGISTRATION
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June 10, 2024 |
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ABDULSHUKKOOR Vs. V.RAMACHANDRAN NAIR
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March 1, 2024 |
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ABDURAHMAN M. Vs. PAYYANNUR URBAN CO-OP SOCIETY
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July 30, 2024 |
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ABHAY P.A. Vs. STATE OF KERALA
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May 31, 2024 |
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ABHAYENDRA SINGH Vs. STATE OF KERALA
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November 21, 2024 |
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ABHILASH A. Vs. STATE OF KERALA
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September 26, 2024 |
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ABHILASH A. Vs. STATE OF KERALA
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September 20, 2024 |
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ABHILASH R. CHANDRAN Vs. STATE OF KERALA
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May 17, 2024 |
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ABHILASH S. SREEKUMAR Vs. ARUVAPPULAM FARMERS SERVICE CO-OPERATIVE BANK LTD
|
June 13, 2024 |
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ABHIMANYU Vs. STATE OF KERALA
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June 28, 2024 |
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ABHIMANYU Vs. STATE OF KERALA
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February 2, 2024 |
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ABHIN T.S. Vs. STATE OF KERALA
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March 4, 2024 |
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ABHIRAMI SREECHITH Vs. SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT
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November 20, 2024 |
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ABHISHAG ROY Vs. STATE OF KERALA
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February 28, 2024 |
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ABOOBACKER Vs. STATE OF KERALA
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May 22, 2024 |
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ABRAHAM Vs. STATE OF KERALA
|
July 12, 2024 |
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ABRAHAM @ JOSE Vs. STATE OF KERALA
|
September 27, 2024 |
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ABRAHAM C. Vs. STATE OF KERALA
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March 22, 2024 |
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ABRAHAM KURUVILA NELLIMATTAM Vs. ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE
|
June 20, 2024 |
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ABRAHAM MATHAI Vs. STATE OF KERALA
|
December 3, 2024 |
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ABU Vs. STATE OF KERALA
|
March 7, 2024 |
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ABU THAHIR Vs. STATE OF KERALA
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May 27, 2024 |
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ABU THAHIR P.K. Vs. SENIOR GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY
|
April 25, 2024 |
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ADAM VEETHI MUHAMMED SALEEM Vs. PERINKADAKATTI KAMAL SHERIF
|
May 28, 2024 |
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ADARSH A. Vs. STATE OF KERALA
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March 18, 2024 |
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ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF HOME, SECRETARIAT Vs. KISHORE KUMAR J
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June 18, 2024 |
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ADEECCO INDIA PRIVATE LIMITED Vs. LABOUR COURT
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June 12, 2024 |
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ADITHYAN R. Vs. STATE OF KERALA
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June 5, 2024 |
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ADLINE PANCY VIJAYAN Vs. NAVAS
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October 23, 2024 |
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ADV. RAMANI Vs. RADHA
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July 25, 2024 |
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AFFIN THOMAS Vs. STATE OF KERALA
|
January 22, 2024 |
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AFFIN THOMAS Vs. STATE OF KERALA
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February 9, 2024 |
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AHAMMED BASHEER Vs. SOUTH INDIAN BANK LTD.
|
February 22, 2024 |
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AHAMMED KABEER Vs. SUB INSPECTOR OF POLICE
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August 29, 2024 |
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AHAMMEDKUTTY BRAN Vs. SUKUMARAN
|
February 27, 2024 |
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AIRPORTS AUTHORITY OF INDIA Vs. LITE BITE FOODS PRIVATE LIMTED
|
January 24, 2024 |
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AISHNAV SECURITIES Vs. SASI T
|
May 23, 2024 |
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AJAL RAMAKRISHNAN Vs. ATHIRA
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September 12, 2024 |
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AJAYA CHANDRAN Vs. STATE OF KERALA
|
July 3, 2024 |
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AJEESH Vs. VIBITHA VARGHESE
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August 30, 2024 |
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AJEESH JAFFER Vs. STATE OF KERALA
|
August 9, 2024 |
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AJI Vs. STATE OF KERALA
|
November 4, 2024 |
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AJI Vs. STATE OF KERALA
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June 25, 2024 |
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AJIMON Vs. STATE OF KERALA
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April 9, 2024 |
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AJIN ACHANKUNJU Vs. STATE OF KERALA
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March 7, 2024 |
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AJITH Vs. STATE OF KERALA
|
March 13, 2024 |
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AJITH Vs. STATE OF KERALA
|
December 11, 2024 |
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AJITH G. DAS Vs. STATE OF KERALA
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February 14, 2024 |
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AJITH KUMAR Vs. STATE OF KERALA
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February 29, 2024 |
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AJITH PILLAI Vs. STATE OF KERALA
|
November 1, 2024 |
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AJITH PRASAD EDACHERRY Vs. STATE OF KERALA
|
November 12, 2024 |
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AJITHA Vs. MOHAMMED BASHA
|
December 9, 2024 |
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AJITHA Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
May 27, 2024 |
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AJITHKUMAR Vs. STATE OF KERALA
|
August 21, 2024 |
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AJITHKUMAR Vs. STATE OF KERALA
|
August 6, 2024 |
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AJMAL Vs. DEPUTY TAHSILDAR
|
April 1, 2024 |
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AJMAL Vs. STATE OF KERALA
|
May 17, 2024 |
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AJMAL @ PUTTU Vs. STATE OF KERALA
|
June 27, 2024 |
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AJMAL K.V Vs. UNION BANK OF INDIA
|
March 5, 2024 |
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AKASH N.V. Vs. STATE OF KERALA
|
May 23, 2024 |
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AKASH S.D Vs. STATE OF KERALA
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May 31, 2024 |
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AKASH VIJAY Vs. STATE OF KERALA
|
June 13, 2024 |
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AKHIL DEV S. Vs. STATE OF KERALA
|
January 15, 2024 |
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AKHIL JOHNY Vs. STATE OF KERALA
|
July 19, 2024 |
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AKHIL JOSE Vs. STATE OF KERALA
|
June 26, 2024 |
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AKHILA FATHIMA Vs. ASHWIN E
|
February 14, 2024 |
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AKHILA KERALA DHEEVARA SABHA Vs. ROSAMMA
|
May 7, 2024 |
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AL.AMEEN A. Vs. STATE OF KERALA
|
March 20, 2024 |
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ALAN BENNY Vs. BAR COUNCIL OF KERALA
|
December 31, 2024 |
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ALAPPUZHA GOVERNMENT SERVANTS CO-OP BANK Vs. STATE OF KERALA
|
November 25, 2024 |
|
ALAVI Vs. STATE OF KERALA
|
November 27, 2024 |
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ALAVIKUTTY Vs. STATE OF KERALA
|
February 28, 2024 |
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ALBIN MATHEW Vs. JOSEPH M.V.
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November 15, 2024 |
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ALEEMA Vs. STATE OF KERALA
|
December 18, 2024 |
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ALEX C. JOSEPH Vs. STATE OF KERALA
|
December 18, 2024 |
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ALEXANDER Vs. BIJU CHELLAPPAN
|
August 29, 2024 |
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ALEXANDER LUKE Vs. ADITYA BIRLA MONEY LIMITED
|
February 14, 2024 |
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ALI Vs. ADDITIONAL DIRECTOR GENERAL
|
September 10, 2024 |
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ALI Vs. STATE OF KERALA
|
May 7, 2024 |
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ALI AKBAR Vs. STATE OF KERALA
|
June 25, 2024 |
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ALIF KHAN Vs. STATE OF KERALA
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March 11, 2024 |
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ALIKUTTY KALLERI Vs. STATE OF KERALA
|
March 27, 2024 |
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ALIYAR Vs. STATE OF KERALA
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February 20, 2024 |
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ALIYAR Vs. STATE OF KERALA
|
October 10, 2024 |
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ALLEN SKARIAH THOMAS Vs. CHIEF SECRETARY
|
July 24, 2024 |
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ALPHONSA THOMAS Vs. STATE OF KERALA
|
May 20, 2024 |
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ALPHONSA V.L. Vs. RAJU A.L.
|
July 11, 2024 |
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ALSAM Vs. STATE OF KERALA
|
December 17, 2024 |
|
AMAL Vs. STATE OF KERALA
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June 21, 2024 |
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AMAL BABU Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
January 12, 2024 |
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AMAL JOY Vs. STATE OF KERALA
|
July 26, 2024 |
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AMAL KRISHNAN Vs. STATE OF KERALA
|
August 5, 2024 |
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AMAL SREEDHARAN Vs. STATE OF KERALA
|
February 28, 2024 |
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AMAL SUNDARAN Vs. STATE OF KERALA
|
February 21, 2024 |
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AMAL T. Vs. STATE OF KERALA
|
April 25, 2024 |
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AMAL TOMY Vs. NIKITA NAIR C.S.
|
July 1, 2024 |
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AMBILY Vs. SAJITHA P. CHANDRAN
|
November 18, 2024 |
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AMEEN AKBARALI Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
|
December 5, 2024 |
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AMEEN GAS AGENCIES Vs. UNION OF INDIA
|
December 12, 2024 |
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AMEENA SALIM Vs. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL
|
September 12, 2024 |
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AMEERA Vs. MAINTENANCE TRIBUNAL
|
November 29, 2024 |
|
AMIT Vs. STATE OF KERALA
|
March 19, 2024 |
|
AMITH T.S. Vs. DIVYA M.S.
|
November 18, 2024 |
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AMJATH P S Vs. MANAGER, INDUSIND BANK LTD
|
February 26, 2024 |
|
AMMINI Vs. STATE OF KERALA
|
September 5, 2024 |
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AMMINI MANIYAN Vs. STATE OF KERALA
|
November 18, 2024 |
|
ANAND JOSEPH Vs. DISTRICT COLLECTOR
|
April 1, 2024 |
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ANANDA KUMAR Vs. STATE OF KERALA
|
October 29, 2024 |
|
ANANDU Vs. STATE OF KERALA
|
May 27, 2024 |
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ANANTH OIL EXTRACTIONS PVT. LTD Vs. COCHIN MUNICIPAL CORPORATION OFFICE
|
July 23, 2024 |
|
ANANTHU Vs. STATE OF KERALA
|
January 10, 2024 |
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ANANTHU THAMPI Vs. STATE OF KERALA
|
February 21, 2024 |
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ANAS Vs. STATE OF KERALA
|
April 12, 2024 |
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ANCY THOMAS Vs. RAJI CHANDRAN
|
July 18, 2024 |
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ANEESH Vs. STATE OF KERALA
|
January 17, 2024 |
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ANEESH Vs. UNION OF INDIA
|
July 17, 2024 |
|
ANEESH Vs. STATE OF KERALA
|
October 30, 2024 |
|
ANEESH Vs. STATE OF KERALA
|
August 2, 2024 |
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ANEESH CHANDRAN Vs. STATE OF KERALA
|
April 3, 2024 |
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ANEESHA K.K. Vs. STATE OF KERALA
|
September 2, 2024 |
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ANGELS NAIR Vs. UNION OF INDIA
|
January 5, 2024 |
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ANIL KUMAR Vs. STATE OF KERALA
|
February 14, 2024 |
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ANIL KUMAR Vs. STATE OF KERALA
|
April 2, 2024 |
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ANIL KUMAR Vs. VIJAYAKUMARI
|
March 7, 2024 |
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ANIL KUMAR K.K. Vs. STATE OF KERALA
|
April 4, 2024 |
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ANIL KUMAR R. Vs. STATE OF KERALA
|
January 25, 2024 |
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ANIL NATH Vs. STATE OF KERALA
|
June 27, 2024 |
|
ANIL THANKAN Vs. STATE
|
July 30, 2024 |
|
ANIL VARGHESE Vs. STATE OF KERALA
|
October 14, 2024 |
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ANILKUMAR Vs. STATE OF KERALA
|
February 27, 2024 |
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ANILKUMAR Vs. STATE OF KERALA
|
March 15, 2024 |
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ANILKUMAR J. Vs. UNION OF INDIA
|
February 26, 2024 |
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ANILKUMAR M. R. Vs. STATE OF KERALA
|
May 30, 2024 |
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ANISHIA CHANDRAKANTH Vs. SUPERINTENDENT
|
April 9, 2024 |
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ANITHA Vs. KERALA STATE SUPPLIES CORPORATION LIMITED
|
September 5, 2024 |
|
ANKITHA JOY Vs. JOY AUGUSTINE
|
July 19, 2024 |
|
ANNAMANADA GRAMAKSHEMAM NIDHI LIMITED Vs. UNION OF INDIA
|
March 19, 2024 |
|
ANNAMMA JOJO Vs. STATE OF KERALA
|
June 19, 2024 |
|
ANNAMMA KURIAN Vs. SECRETARY,MULAKULAM GRAMA PANCHAYAT
|
March 4, 2024 |
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ANNAMMA MATHEW Vs. MANAGING COMMITTEE
|
September 4, 2024 |
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ANOOP V.P. Vs. STATE OF KERALA
|
February 29, 2024 |
|
ANSON I.J. Vs. STATE OF KERALA
|
September 30, 2024 |
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ANTONY Vs. STATE OF KERALA
|
July 26, 2024 |
|
ANTONY Vs. STATE OF KERALA
|
April 2, 2024 |
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ANTONY FREDERIC BAIJU Vs. TITUS SHYJU
|
January 23, 2024 |
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ANTONY JOB Vs. STATE OF KERALA
|
July 9, 2024 |
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ANTONY SUNNY Vs. JOINT DIRECTOR
|
November 28, 2024 |
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ANU Vs. STATE OF KERALA
|
May 14, 2024 |
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ANU Vs. STATE OF KERALA
|
November 1, 2024 |
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ANU GEORGE Vs. NATIONAL AGRICULTURAL EDUCATION ACCREDITATION BOARD
|
June 26, 2024 |
|
ANU JOSEPH Vs. TOM
|
August 2, 2024 |
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ANU KURIAN Vs. STATE OF KERALA
|
October 30, 2024 |
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ANU LAKSHMI Vs. STATE OF KERALA
|
January 8, 2024 |
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ANU SHANTHI Vs. STATE OF KERALA
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May 24, 2024 |
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ANUJITH Vs. STATE OF KERALA
|
July 30, 2024 |
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ANUP Vs. PRAMOD
|
November 13, 2024 |
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ANURAJ Vs. STATE OF KERALA
|
May 21, 2024 |
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ANWAR SADIQUE Vs. STATE OF KERALA
|
April 2, 2024 |
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ANZAR Vs. PRESIDENT, SWANTHAM CHARITABLE SOCIETY
|
November 8, 2024 |
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ANZIL N.V. Vs. STATE OF KERALA
|
February 28, 2024 |
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APARNA B Vs. STATE OF KERALA
|
August 8, 2024 |
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APPELLATE AUTHORITY Vs. STATE INFORMATION COMMISSION KERALA
|
July 17, 2024 |
|
ARAVIND Vs. STATE OF KERALA
|
November 25, 2024 |
|
ARAVIND P. Vs. STATE OF KERALA
|
April 1, 2024 |
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ARAVINDAKSHAN P.R. Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
December 2, 2024 |
|
ARAVINDAN C. M. Vs. SATHYASAI SEVA ORGANISATION
|
March 1, 2024 |
|
ARCHA N. RAJ Vs. STATE OF KERALA
|
September 26, 2024 |
|
AREA MANAGER, FOOD CORPORATION OF INDIA Vs. P.T.RAJEEVAN
|
April 30, 2024 |
|
ARIFA Vs. STATE OF KERALA
|
February 14, 2024 |
|
ARIFA NIZAR Vs. STATE OF KERALA
|
May 28, 2024 |
|
ARIFA T.K Vs. DISTRICT COLLECTOR, KANNUR
|
January 11, 2024 |
|
ARJUN Vs. STATE OF KERALA
|
November 1, 2024 |
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ARJUN G. Vs. STATE OF KERALA
|
June 4, 2024 |
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ARJUN K AJAYAN Vs. STATE OF KERALA
|
January 23, 2024 |
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ARSHAD Vs. STATE OF KERALA
|
June 19, 2024 |
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ARSHAD Vs. STATE OF KERALA
|
December 4, 2024 |
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ARUMUGHAN Vs. STATE OF KERALA
|
August 9, 2024 |
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ARUN Vs. STATE OF KERALA
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February 21, 2024 |
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ARUN Vs. STATE OF KERALA
|
March 20, 2024 |
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ARUN CHANDRAN Vs. STATE OF KERALA
|
July 4, 2024 |
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ARUN JOSEPH Vs. UNION OF INDIA
|
January 31, 2024 |
|
ARUN KRISHNAN M Vs. CURE AND CARE THERAPEUTICS
|
May 29, 2024 |
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ARUN R.S. Vs. UNION OF INDIA
|
September 12, 2024 |
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ARUN SUKUMARAN Vs. STATE OF KERALA
|
March 19, 2024 |
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ARUN THOMAS Vs. STATE OF KERALA
|
June 13, 2024 |
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ARUN V. S. Vs. STATE OF KERALA
|
July 1, 2024 |
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ARUN VIGNESH G. Vs. STATE OF KERALA
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February 1, 2024 |
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ARUNIMA ASHOK Vs. CHANCELLOR, UNIVERSITY OF KERALA
|
May 21, 2024 |
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ARVIND Vs. STATE OF KERALA
|
August 7, 2024 |
|
ARYANET TRUST Vs. DHANLAXMI BANK LTD
|
January 30, 2024 |
|
ASANUL BANNA Vs. STATE OF KERALA
|
September 10, 2024 |
|
ASEEM K.P. Vs. MUBASHIRA M.
|
October 7, 2024 |
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ASHA AJIRAJ Vs. AUTHORISED OFFICER/CHIEF MANAGER
|
February 26, 2024 |
|
ASHA LAWRENCE Vs. STATE OF KERALA
|
October 23, 2024 |
|
ASHA LAWRENCE Vs. STATE OF KERALA
|
December 18, 2024 |
|
ASHIQUE Vs. STATE OF KERALA
|
January 15, 2024 |
|
ASHISH Vs. BENNY
|
February 16, 2024 |
|
ASHIYA UMMAL Vs. S.N. SATHY
|
January 3, 2024 |
|
ASHOK KUMAR Vs. HASSAINAR
|
October 8, 2024 |
|
ASHOKAN Vs. STATE OF KERALA
|
October 8, 2024 |
|
ASHOKAN Vs. STATE OF KERALA
|
January 9, 2024 |
|
ASHRAF Vs. STATE OF KERALA
|
January 4, 2024 |
|
ASHRAF Vs. STATE OF KERALA
|
October 4, 2024 |
|
ASHRAF Vs. UNION OF INDIA
|
June 25, 2024 |
|
ASHRAF KONNOTH Vs. REVENUE DIVISIONAL OFFICER
|
August 16, 2024 |
|
ASHWIN SIDHARTHAN Vs. CHERPU GRAM PANCHAYATH
|
February 19, 2024 |
|
ASIANET DIGITAL NETWORK PRIVATE LTD Vs. UNION OF INDIA
|
April 8, 2024 |
|
ASIFA Vs. STATE OF KERALA
|
June 24, 2024 |
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ASLAHA V. K. Vs. STATE OF KERALA
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August 12, 2024 |
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ASOKAN Vs. STATE OF KERALA
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April 19, 2024 |
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ASSISTANT COMMISSIONER, AIR CUSTOMS Vs. ANIS MOHAMMED HUSSAIN
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June 5, 2024 |
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ASSISTANT EXECUTIVE ENGINEER Vs. JOSEPH
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September 25, 2024 |
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ASSISTANT EXECUTIVE ENGINEER Vs. ARUN R. CHANDRAN
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July 22, 2024 |
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ASSISTANT EXECUTIVE ENGINEER Vs. STATE ELECTRICITY OMBUDSMAN
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September 9, 2024 |
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ASSOCIATION OF PLANTERS OF KERALA Vs. STATE OF KERALA
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June 25, 2024 |
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ASSU S.V. Vs. STATE OF KERALA
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January 3, 2024 |
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ASWATHY GAS AGENCIES Vs. INDIAN OIL CORPORATION
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December 12, 2024 |
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ASWATHY K. P. Vs. STATE OF KERALA
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June 11, 2024 |
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ASWATHY K.A. Vs. STATE OF KERALA
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November 28, 2024 |
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ASWATHY VISWAN Vs. STATE OF KERALA
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January 12, 2024 |
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ASWIN Vs. STATE OF KERALA
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June 25, 2024 |
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ASWIN Vs. STATE OF KERALA
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April 23, 2024 |
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ATHI KUMARI Vs. SECRETARY, CORPORATION OF THIRUVANANTHAPURAM
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June 27, 2024 |
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ATHUL Vs. STATE OF KERALA
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June 12, 2024 |
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ATHUL ANTONY A Vs. HIGH COURT OF KERALA
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February 6, 2024 |
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ATHUL BABU Vs. STATE OF KERALA
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April 9, 2024 |
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ATHULYA Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
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March 25, 2024 |
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ATHULYA MOHANAN Vs. STATE OF KERALA
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May 7, 2024 |
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AUGUST CINEMA Vs. INCOME TAX OFFICER
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September 5, 2024 |
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AVIJIN.K.DOMINIC Vs. BEENA
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February 7, 2024 |
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AXIS BANK LIMITED Vs. SUB REGISTRAR
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July 29, 2024 |
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AYANA CHARITABLE TRUST Vs. STATE OF KERALA
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April 25, 2024 |
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AYANA CHARITABLE TRUST Vs. STATE OF KERALA
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June 20, 2024 |
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AYISHA Vs. SHAFEEQ.P
|
November 25, 2024 |
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AYNIKKAL PLANTATIONS PVT. LTD. Vs. STATE OF KERALA
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March 26, 2024 |
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AYOOB Vs. STATE OF KERALA
|
November 6, 2024 |
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AYSHA BEEVI Vs. STATE OF KERALA
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February 20, 2024 |
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AYSHATH HAFEEDA Vs. STATE OF KERALA
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September 23, 2024 |
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AYUB Vs. STATE OF KERALA
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June 7, 2024 |
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AYYAPPADAS V.R. Vs. STATE OF KERALA
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September 13, 2024 |
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AZEEF C. A. Vs. YASMIN AZEEF
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January 31, 2024 |
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AZEENA. S Vs. HAZEENA BEEVI. A
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February 22, 2024 |
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AZHARUDHEEN Vs. STATE OF KERALA
|
January 15, 2024 |
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B. ANANDAN Vs. UNION OF INDIA
|
April 3, 2024 |
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B.PRAKASH Vs. LAZITHA S.
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July 23, 2024 |
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B.S. JAYAKUMAR Vs. STATE OF KERALA
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April 19, 2024 |
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BABU Vs. STATE OF KERALA
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November 14, 2024 |
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BABU K. KORAH Vs. STATE OF KERALA
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October 30, 2024 |
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BABU RAJ Vs. STATE OF KERALA
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October 1, 2024 |
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BABU SAMUEL Vs. SADASIVAN THAMPI
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November 12, 2024 |
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BABURAJ K. Vs. STATE OF KERALA
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April 1, 2024 |
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BABY Vs. STATE OF KERALA
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July 2, 2024 |
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BABY GIRIJA Vs. INDIAN OIL CORPORATION LIMITED
|
November 12, 2024 |
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BABY KUTTAN Vs. STATE OF KERALA
|
April 19, 2024 |
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BAIJU Vs. STATE OF KERALA
|
May 21, 2024 |
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BAIJU Vs. STATE OF KERALA
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November 28, 2024 |
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BAIJU N. NAIR Vs. STATE OF KERALA
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December 5, 2024 |
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BAIJU S.R. Vs. STATE OF KERALA
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January 10, 2024 |
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BAIJU VARAVUMKAL Vs. STATE OF KERALA
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February 22, 2024 |
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BALACHANDRAN Vs. STATE OF KERALA
|
September 25, 2024 |
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BALAKRISHNA MENON Vs. GOPALA MENON
|
June 28, 2024 |
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BALAKRISHNAN Vs. SUMAJA
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January 16, 2024 |
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BALAKRISHNAN Vs. AFSAL
|
March 21, 2024 |
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BALAN Vs. STATE OF KERALA
|
June 21, 2024 |
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BALAN Vs. STATE OF KERALA
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June 26, 2024 |
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BANU BASHEER Vs. PEETHAMBARAN
|
May 7, 2024 |
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BASHEER Vs. STATE OF KERALA
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April 30, 2024 |
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BASHEER MANATHANATH Vs. STATE OF KERALA
|
August 7, 2024 |
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BASIL THOMAS Vs. STATE OF KERALA
|
June 28, 2024 |
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BAVA KASIM Vs. STATE OF KERALA
|
January 8, 2024 |
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BAVA U. Vs. STATE OF KERALA
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November 15, 2024 |
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BEENA BAHULEYAN Vs. STATE OF KERALA
|
November 21, 2024 |
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BEENA KURUVILA Vs. STANDARD CHARTERED BANK
|
October 9, 2024 |
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BEENA P.K. Vs. SUNILKUMAR L.K.
|
April 2, 2024 |
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BEENAMMA Vs. KERALA STATE CO-OP EMPLOYEE PENSION BOARD
|
June 19, 2024 |
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BEERENDRA SINGH DHAKKER Vs. STATE OF KERALA
|
September 11, 2024 |
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BEEVI UMMA Vs. STATE OF KERALA
|
February 12, 2024 |
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BENJEENA P. J. Vs. C. P. PAPPACHAN
|
June 6, 2024 |
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BENNICHAN JOSEPH Vs. STATE OF KERALA
|
July 1, 2024 |
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BENNY P.C. Vs. KERALA STATE ELECTRICITY BOARD
|
June 26, 2024 |
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BENSON BABY AUGUSTIN Vs. STATE OF KERALA
|
March 26, 2024 |
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BENZY MARTIN Vs. STATE OF KERALA
|
August 16, 2024 |
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BETTY P ANTO Vs. MATHEW THOMAS
|
June 12, 2024 |
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BHADRAN Vs. STATE OF KERALA
|
April 5, 2024 |
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BHAGATH SURESH Vs. STATE OF KERALA
|
May 31, 2024 |
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BHAGYARAJ Vs. STATE OF KERALA
|
January 3, 2024 |
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BHAGYASURYA ENGINEERS AND CONTRACTORS PRIVATE LIMITED Vs. SIEMENS LIMITED
|
April 30, 2024 |
|
BHARAT PRAKASHAN Vs. MOHAMMED BASHEER
|
November 26, 2024 |
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BHARAT RAJ MEENA Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 24, 2024 |
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BHARGAVI UNNI Vs. DEEPA JAYAKUMAR
|
June 18, 2024 |
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BHASKARAN Vs. STATE OF KERALA
|
June 3, 2024 |
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BICHITRA MOHANTY Vs. STATE OF KERALA
|
February 6, 2024 |
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BIJIMON K.R. Vs. STATE OF KERALA
|
January 25, 2024 |
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BIJO JOSE Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
February 2, 2024 |
|
BIJOY P. M. Vs. STATE OF KERALA
|
February 29, 2024 |
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BIJU Vs. STATE OF KERALA
|
February 28, 2024 |
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BIJU Vs. STATE OF KERALA
|
March 4, 2024 |
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BIJU Vs. STATE OF KERALA
|
March 5, 2024 |
|
BIJU Vs. STATE OF KERALA
|
July 5, 2024 |
|
BIJU Vs. INDIAN OIL CORPORATION LTD.
|
December 4, 2024 |
|
BIJU Vs. STATE OF KERALA
|
May 29, 2024 |
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BIJU M. JOHNY Vs. CHIEF MANAGER
|
August 30, 2024 |
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BIJU P.S. Vs. SUB REGISTRAR
|
February 5, 2024 |
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BIJU R Vs. STATE OF KERALA
|
July 31, 2024 |
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BILAL MUHAMMAD Vs. STATE OF KERALA
|
December 24, 2024 |
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BINCY SCARIA Vs. JOSEPH
|
March 19, 2024 |
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BINDHU K.S. Vs. REJIMON T.B
|
February 6, 2024 |
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BINDU B.KUMAR Vs. GURUVAYUR DEVASWOM
|
September 5, 2024 |
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BINDU CHERIYAN Vs. STATE OF KERALA
|
December 12, 2024 |
|
BINDU MOL Vs. KOVALAM RESORT PVT.LTD.
|
October 4, 2024 |
|
BINI BALAN Vs. STATE OF KERALA
|
August 6, 2024 |
|
BINNESH BABU Vs. STATE OF KERALA
|
March 15, 2024 |
|
BINNY C. THOMAS Vs. TAHASILDAR
|
June 4, 2024 |
|
BINODLET Vs. STATE OF KERALA
|
July 2, 2024 |
|
BINOJ Vs. KERALA WATER AUTHORITY
|
October 3, 2024 |
|
BINOY Vs. STATE OF KERALA
|
September 12, 2024 |
|
BINOY Vs. STATE OF KERALA
|
June 20, 2024 |
|
BINOY Vs. STATE OF KERALA
|
February 20, 2024 |
|
BINU Vs. STATE OF KERALA
|
March 20, 2024 |
|
BINU Vs. STATE OF KERALA
|
March 27, 2024 |
|
BINU Vs. STATE OF KERALA
|
August 14, 2024 |
|
BINU K.C. Vs. STATE OF KERALA
|
July 19, 2024 |
|
BINU SOMANATHAN Vs. STATE OF KERALA
|
November 12, 2024 |
|
BINUMON K.P Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 21, 2024 |
|
BIPIN RAVI Vs. STATE OF KERALA
|
August 9, 2024 |
|
BIPIN SABU Vs. STATE OF KERALA
|
June 21, 2024 |
|
BIPIN SUNNY Vs. STATE OF KERALA
|
February 29, 2024 |
|
BITTU GEEVARGHESE KURIAN Vs. STATION HOUSE OFFICER
|
December 16, 2024 |
|
BIYYA Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
June 12, 2024 |
|
BRADDOCK INFOTECH PVT. LTD. Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
|
November 19, 2024 |
|
BRINNER Vs. PRESTIGE ESTATES PROJECT
|
July 18, 2024 |
|
BROOSE Vs. STATE OF KERALA
|
April 9, 2024 |
|
BRUVS MINERALS PVT. LTD Vs. TAHSILDAR TALUK OFFICE
|
March 20, 2024 |
|
BUDHADEP DAS Vs. STATE OF KERALA
|
October 8, 2024 |
|
BURASH Vs. STATE OF KERALA
|
March 11, 2024 |
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BURHANUDHEEN HYDERALI Vs. STATE OF KERALA
|
January 3, 2024 |
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C. LAJITH Vs. STATE OF KERALA
|
January 5, 2024 |
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C. SHUKKUR Vs. STATE OF KERALA
|
August 9, 2024 |
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C.A.ABRAHAM Vs. STATE OF KERALA
|
August 7, 2024 |
|
C.IBRAHIM MUSLIAR Vs. YAHUTTY
|
December 13, 2024 |
|
C.K.SHERIN Vs. STATE OF KERALA
|
March 6, 2024 |
|
C.M.THOMAS Vs. PLANTATION CORPORATION OF KERALA LTD
|
December 3, 2024 |
|
C.R VELAYDHAN Vs. SINI SADANADAN
|
February 21, 2024 |
|
C.R.CHANDRAN Vs. STATE OF KERALA
|
June 21, 2024 |
|
C.S.RAMACHANDRAN Vs. P.R.ASSOCIATES
|
March 22, 2024 |
|
C.SURENDRANATH Vs. STATE OF KERALA
|
January 17, 2024 |
|
CALICUT LANDMARK BUILDERS AND DEVELOPERS OF INDIA [P] LTD. Vs. SHAJI A. K.
|
February 8, 2024 |
|
CAPITHAN EXPORTING CO Vs. NEW INDIA ASSURANCE CO.LTD
|
July 19, 2024 |
|
CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
December 2, 2024 |
|
CATHILIC SYRIAN BANK LTD. Vs. LATHA
|
December 10, 2024 |
|
CELINAMOL MATHEW Vs. STATE OF KERALA
|
October 21, 2024 |
|
CENTRAL BOARD OF TRUSTEES Vs. BAKE N JOY HOT BAKERY
|
January 4, 2024 |
|
CENTRAL BOARD OF TRUSTEES, EPFO Vs. TASTY NUTS INDUSTRIES
|
July 9, 2024 |
|
CHAIRMAN, KUNHITHARUVAI MEMORIAL CHARITABLE TRUST Vs. SANJAY MITHRA
|
January 11, 2024 |
|
CHAIRMAN, PSM COLLEGE OF DENTAL SCIENCES AND RESEARCH Vs. RESHMA VINOD
|
June 3, 2024 |
|
CHANDANAPURATH RAJEEVAN Vs. STATE OF KERALA
|
June 4, 2024 |
|
CHANDINI C K Vs. STATE OF KERALA
|
February 2, 2024 |
|
CHANDRA BABU Vs. VIDYA PUSHPAN
|
August 5, 2024 |
|
CHANDRA BABU @ BABU Vs. STATE OF KERALA
|
August 30, 2024 |
|
CHANDRA MOULI Vs. STATE OF KERALA
|
May 27, 2024 |
|
CHANDRAMOHAN K. Vs. MALABAR DEVASWOM BOARD
|
May 22, 2024 |
|
CHANDRAN Vs. KARIKODE NADUVILETHADAM BHAGAVATHI MARIAMMAN TEMPLE
|
October 16, 2024 |
|
CHANDRAN Vs. STATE OF KERALA
|
March 4, 2024 |
|
CHANDRAN @ VINOD CHANDRAN Vs. STATE OF KERALA
|
August 6, 2024 |
|
CHANDRAN K. M. Vs. STATE OF KERALA
|
September 30, 2024 |
|
CHANDRASEKHAR Vs. VELIKKALATH MUHAMMED FAIZOOK
|
March 6, 2024 |
|
CHARLS ANTONY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 9, 2024 |
|
CHARUVILA PHILIPPOSE SUNDARAN PILLAI Vs. P.N. SIVADASAN
|
November 15, 2024 |
|
CHAVAKKAD SERVICE CO OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
November 22, 2024 |
|
CHEKKAMINTE PURAKKAL HAMZA Vs. PATTATH ASHRAF
|
February 16, 2024 |
|
CHEKKUTTY Vs. STATE OF KERALA
|
April 2, 2024 |
|
CHENTHAMARA Vs. STATE OF KERALA
|
March 19, 2024 |
|
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD Vs. STATE OF KERALA
|
April 11, 2024 |
|
CHERISH GEORGE Vs. UNION OF INDIA
|
May 10, 2024 |
|
CHERPLASSERY COOPERATIVE HOSPITAL LTD Vs. STATE OF KERALA
|
April 11, 2024 |
|
CHINJU Vs. STATE OF KERALA
|
March 22, 2024 |
|
CHINNU DARWIN Vs. FEIALOH FRANCIS P.
|
February 9, 2024 |
|
CHIRAKKAL KOVILAKAM DEVASWOM Vs. CHALIL KAPPADAN LAKSHMANAN
|
June 25, 2024 |
|
CHIRAKKAL SANKARAN NAIR Vs. SREEDHARAN NAIR
|
August 23, 2024 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY Vs. SARITHA
|
December 20, 2024 |
|
CHOVVAKARAN KARUNAKARAN Vs. STATE OF KERALA
|
June 18, 2024 |
|
CITY UNION BANK Vs. SUB REGISTRAR
|
July 31, 2024 |
|
CLINT Vs. STATE OF KERALA
|
October 15, 2024 |
|
CO-OP DEPARTMENT Vs. THIRUMALA SERVICE CO-OP BANK LTD.
|
June 24, 2024 |
|
COCHIN COMMUNITY WELFARE SOCIETY Vs. STATE OF KERALA
|
January 29, 2024 |
|
COCHIN DEVASWOM BAORD Vs. DEPUTY DIRECTOR
|
April 11, 2024 |
|
COCHIN FROZEN FOOD Vs. BANKING OMBUDSMAN (MAHARASHTRA AND GOA)
|
April 9, 2024 |
|
CONCILIUM MARINE GROUP AB Vs. SHARATH THAZHATHE VEEDU
|
June 13, 2024 |
|
CRADLE CALICUT MATERNITY CARE PVT. LTD. Vs. STATE OF KERALA
|
November 18, 2024 |
|
CSB BANK LTD Vs. M.A. RAPPAI
|
February 19, 2024 |
|
CYRIL SHAJU Vs. STATE OF KERALA
|
October 10, 2024 |
|
DAMODARAKURUPPU Vs. STATE OF KERALA
|
July 4, 2024 |
|
DAMODARAN Vs. STATE OF KERALA
|
April 3, 2024 |
|
DARVIN DOMINIC Vs. STATE OF KERALA
|
June 6, 2024 |
|
DASAN Vs. STATE OF KERALA
|
July 29, 2024 |
|
DAVAKARAN Vs. DAVID LIVINGSTON
|
July 1, 2024 |
|
DAVOOD Vs. STATE OF KERALA
|
January 18, 2024 |
|
DAVY VARGHESE Vs. DEPUTY DIRECTOR
|
December 16, 2024 |
|
DEEKSHITH V.R Vs. STATE OF KERALA
|
January 29, 2024 |
|
DEEPA CYRUS Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE CO.LTD.
|
October 30, 2024 |
|
DEEPA NARAYAN Vs. HINDUSTAN PETROLEUM
|
May 22, 2024 |
|
DEEPESH KUMAR Vs. STATE OF KERALA
|
May 7, 2024 |
|
DEEPTHI JULIAS Vs. STATE OF KERALA
|
September 10, 2024 |
|
DEJO KAPPAN Vs. DECCAN HERALD
|
November 7, 2024 |
|
DELBIN TOM Vs. STATE OF KERALA
|
January 11, 2024 |
|
DENNIS SEBASTIAN Vs. STATE ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
|
April 19, 2024 |
|
DENNY KUNHAPPAN Vs. STATE OF KERALA
|
March 22, 2024 |
|
DEPUTY COMMISSIONER Vs. NATIONAL COMPANY LAW TRIBUNAL
|
January 30, 2024 |
|
DESAI HOMES Vs. K.M.JACOB
|
June 13, 2024 |
|
DEVARAJAN Vs. STATE OF KERALA
|
February 7, 2024 |
|
DEVASIA DEVASIA Vs. SIBI KUZHIKATTU
|
February 22, 2024 |
|
DHANLAXMI BANK LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
October 4, 2024 |
|
DHANUSH Vs. STATE OF KERALA
|
April 19, 2024 |
|
DHANYA SAJITH Vs. BINOY MATHEW
|
July 31, 2024 |
|
DHARAMPALSATYAPAL LIMITED Vs. STATE OF KERALA
|
March 6, 2024 |
|
DHARVESH Vs. JOSE JOHN
|
January 30, 2024 |
|
DHRISYA Vs. STATE OF KERALA
|
January 8, 2024 |
|
DILEEP J. Vs. STATE OF KERALA
|
June 11, 2024 |
|
DILEEP SHIKHAMONI Vs. STATE OF KERALA
|
December 16, 2024 |
|
DILSHAD C.H. Vs. STATE OF KERALA
|
April 8, 2024 |
|
DINESAN C.V. Vs. DISTRICT COLLECTOR
|
May 3, 2024 |
|
DINESH BABU C.K. Vs. STATE OF KERALA
|
March 11, 2024 |
|
DIPIN SHAJI Vs. STATE OF KERALA
|
June 11, 2024 |
|
DIRECTOR Vs. MANGALATH GRANITES KERALA (P) LTD.
|
October 8, 2024 |
|
DIRECTOR, INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. DR. VINU THOMAS
|
October 25, 2024 |
|
DIRECTOR, KILA Vs. AMINA HYDHROSE
|
April 12, 2024 |
|
DISTRICT PROJECT OFFICER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 9, 2024 |
|
DLF HOME DEVELOPERS LIMITED Vs. STATE OF KERALA
|
June 10, 2024 |
|
DON PAUL Vs. STATE OF KERALA
|
May 21, 2024 |
|
DR. A.P.MAJEED KHAN Vs. KERALA STATE ALLIED AND HEALTHCARE COUNCIL
|
May 13, 2024 |
|
DR. ASWIN V. NAIR Vs. STATE OF KERALA
|
July 8, 2024 |
|
DR. ATHULYA ASOK Vs. THE STATE POLICE CHIEF
|
April 4, 2024 |
|
DR. GANESHKUMAR Vs. STATE OF KERALA
|
March 7, 2024 |
|
DR. GEETHU Vs. SECRETARY, KERALA PUBLIC SERVICE COMMISSION
|
May 21, 2024 |
|
DR. LAXMY RAJMOHAN Vs. STATE OF KERALA
|
March 18, 2024 |
|
DR. PRAMOD JOHN Vs. STATE OF KERALA
|
June 10, 2024 |
|
DR. REMA Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 9, 2024 |
|
DR. SANTHOSH KUMAR K. Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY
|
June 24, 2024 |
|
DR. THAHIYA THASLEEM V S Vs. STATE OF KERALA
|
December 11, 2024 |
|
DR.KOTANCHERY RANJINI Vs. GOVERNMENT OF KERALA
|
December 18, 2024 |
|
DRISHYA S KRISHNAN Vs. RAJESH
|
January 17, 2024 |
|
DROUPATHI SUDHA Vs. ANILKUMAR
|
September 24, 2024 |
|
DSB BANK INDIA LTD. Vs. STATE OF KERALA
|
December 2, 2024 |
|
E. K. RADHA Vs. STATE OF KERALA
|
September 30, 2024 |
|
E. PRADEEP KUMAR IFS Vs. STATE OF KERALA
|
January 22, 2024 |
|
E.D.RAJAN Vs. NATIONAL INSURANCE COMPANY LTD
|
March 21, 2024 |
|
E.K.SIVAN Vs. POWER GRID CORPORATION OF INDIA LTD
|
March 7, 2024 |
|
E.S.I. CORPORATION Vs. P.D.VIJAYAKUMAR
|
December 3, 2024 |
|
EBRAHIM B.K. Vs. KERALA GRAMIN BANK
|
May 31, 2024 |
|
EBY Vs. STATE OF KERALA
|
April 2, 2024 |
|
EDWIN ANDRW MINIHAN Vs. UNION OF INDIA
|
January 24, 2024 |
|
EGADWA MERCY ADAMBA Vs. STATE OF KERALA
|
October 10, 2024 |
|
EGADWA MERCY ADAMBA Vs. STATE OF KERALA
|
September 9, 2024 |
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ELDHO VARGHESE Vs. LIYA JOSE
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June 6, 2024 |
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ELDOSE GEORGE Vs. STATE OF KERALA
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July 9, 2024 |
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ELITE DISTILLERIES AND BEVERAGES COMPANY Vs. SECRETARY TO GOVERNMENT
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November 26, 2024 |
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ELSTONE TEA ESTATES LTD. Vs. STATE OF KERALA
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December 27, 2024 |
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ELSY ABRAHAM Vs. STATE OF KERALA
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June 4, 2024 |
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ELSY FRANCIS Vs. SECRETARY, MATTATHUR GRAMA PANCHAYATH
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January 29, 2024 |
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EMERALD CEMENTS Vs. STATION HOUSE OFFICER
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February 15, 2024 |
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EMMANUEL K.B. Vs. STATE OF KERALA
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May 27, 2024 |
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EMPEE DISTILLERIES LTD Vs. DEPUTY COMMISSIONER OF STATE TAX
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February 27, 2024 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. MALABAR COCHIN ARCADE (P) LTD.
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October 15, 2024 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. SELVAN LUKOSE
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July 4, 2024 |
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EMY ROSE Vs. STATE OF KERALA
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May 10, 2024 |
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ER.BABUSHA N Vs. SREE NARAYANA HEALTH CARE SOCIETY
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April 9, 2024 |
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ETTUMANOOR SERVICE CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
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June 11, 2024 |
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EXECUTIVE ENGINEER Vs. JOHNSON
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May 23, 2024 |
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FACT UNITED EMPLOYEES LIBERATION Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
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July 31, 2024 |
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FADIL NIZAR Vs. STATE OF KERALA
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March 11, 2024 |
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FAISAL Vs. STATE OF KERALA
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August 12, 2024 |
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FAISAL @ FACI Vs. STATE OF KERALA
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December 7, 2024 |
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FAISAL THEYYIL Vs. STATE OF KERALA
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July 17, 2024 |
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FAIZAL Vs. STATE OF KERALA
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March 18, 2024 |
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FAKRUDHEEN Vs. ABDUL KHADER
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January 18, 2024 |
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FAREEDA SUKHA RAFIQ Vs. UNION OF INDIA
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September 5, 2024 |
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FARHAN Vs. STATE OF KERALA
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October 24, 2024 |
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FAROOKH ALI Vs. STATE OF KERALA
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June 7, 2024 |
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FASALUDHEEN K. Vs. STATE OF KERALA
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February 7, 2024 |
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FATHIMA BEEVI Vs. STATE OF KERALA
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June 6, 2024 |
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FAYAZKHAN H.K. Vs. DIRECTOR OF MEDICAL AND HEALTH SERVICES
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February 21, 2024 |
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FAZID Vs. XXXXXX
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April 2, 2024 |
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FAZIL Vs. STATE OF KERALA
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September 3, 2024 |
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FAZIL Vs. STATE OF KERALA
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May 10, 2024 |
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FAZIL T.K. Vs. STATE OF KERALA
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June 21, 2024 |
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FEBIN SHAHABAS Vs. STATE OF KERALA
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March 21, 2024 |
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FEDERAL BANK LTD Vs. FEDERAL BANK OFFICERS ASSOCIATION
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June 18, 2024 |
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FEDERAL BANK OFFICERS ASSOCIATION Vs. REGIONAL LABOUR COMMISSIONER
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February 6, 2024 |
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FIROZ KHAN Vs. STATE OF KERALA
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February 9, 2024 |
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FIROZ KHAN Vs. STATE OF KERALA
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June 26, 2024 |
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FISAL KHAN Vs. STATE OF KERALA
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October 14, 2024 |
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FR. ELDHOSE MOLEKUDIYIL Vs. REV. FR. TIJO KURIAKOSE
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June 26, 2024 |
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FR. SAJI JOB Vs. STATE OF KERALA
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May 30, 2024 |
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FRANCIS Vs. KERALA STATE ELECTRICITY BOARD LTD.
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November 26, 2024 |
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FRANCIS Vs. STATE OF KERALA
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May 10, 2024 |
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FRANCIS @ SEKOFY Vs. STATE OF KERALA
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June 19, 2024 |
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FRANCIS KOTTACKAL EXIM PVT. LTD Vs. HEMRAJ INDUSTRIES PRIVATE LIMITED
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March 27, 2024 |
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FRANCIS MOHAN Vs. STATE OF KERALA
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May 30, 2024 |
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G. KOMALAN Vs. THOMAS ALEXANDER
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December 17, 2024 |
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G.BHASKARAN Vs. SREE SIMHANATHA BHAGAVATHY DEVASWOM
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January 18, 2024 |
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G.MOHANDAS Vs. STATE OF KERALA
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January 16, 2024 |
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G.R. AJITH Vs. STATE COOPERATIVE ELECTION COMMISSION
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October 16, 2024 |
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GALAXY TRAVEL CLUB Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
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February 27, 2024 |
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GANGADHARAN Vs. SREEDEVI AMMA
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May 20, 2024 |
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GEETHA Vs. STATE OF KERALA
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May 31, 2024 |
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GEETHA Vs. PRADEEP
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July 5, 2024 |
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GEORGE Vs. STATE OF KERALA
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March 27, 2024 |
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GEORGE Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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December 2, 2024 |
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GEORGE AND SONS Vs. UNION OF INDIA
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September 10, 2024 |
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GEORGE JACOB Vs. STATE OF KERALA
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July 12, 2024 |
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GEORGE P.O. Vs. STATE OF KERALA
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December 20, 2024 |
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GEORGE PETER Vs. THILOTHAMA KARTHEKEYAN
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March 14, 2024 |
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GEORGE,MANAGING PARTNER Vs. MONCY DANIEL
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November 7, 2024 |
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GEORGEKUTTY Vs. KERALA STATE ELECTRICITY BOARD
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November 22, 2024 |
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GIGI SEBASTIAN Vs. VILLAGE OFFICER
|
October 9, 2024 |
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GINU VARGHESE Vs. KERALA STATE COOPERATIVE BANK
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October 30, 2024 |
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GIREESH KUMAR Vs. STATE OF KERALA
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July 3, 2024 |
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GIRIJA SIVARAMAN Vs. IDEAL BANKERS
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February 14, 2024 |
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GODWIN GLANCY Vs. STATE OF KERALA
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September 6, 2024 |
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GOKUL RAJ Vs. STATE OF KERALA
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March 6, 2024 |
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GOKUL SHAJI Vs. STATE OF KERALA
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September 5, 2024 |
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GOPAKUMAR Vs. STATE OF KERALA
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October 30, 2024 |
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GOPAKUMAR Vs. STATE OF KERALA
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March 21, 2024 |
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GOPAKUMAR V.R. Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
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January 18, 2024 |
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GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
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December 6, 2024 |
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GOPAN Vs. STATE OF KERALA
|
August 9, 2024 |
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GOPI Vs. STATE OF KERALA
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October 9, 2024 |
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GOPI Vs. MAHATMA GANDHI UNIVERSITY
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December 20, 2024 |
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GOURIKUMAR Vs. RAMANUNNI
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January 12, 2024 |
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GOVINDARAJ BEN Vs. STATE OF KERALA
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March 15, 2024 |
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GREESHMA Vs. DEPUTY SUPERINTENDENT OF POLICE CRIME
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February 21, 2024 |
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GREESHMA Vs. STATE OF KERALA
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November 11, 2024 |
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GREESHMA K.J. Vs. STATE OF KERALA
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May 10, 2024 |
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GREGORY JOHN Vs. STATE OF KERALA
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February 28, 2024 |
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GURUVAYOOR MERCHANTS ASSO. Vs. KERALA STATE ELECTRICITY BOARD
|
February 28, 2024 |
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HABEEB MOHAMMED Vs. EDAVA MUSLIM JAMA-ATH
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September 6, 2024 |
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HABEEB THAZHAVADAKKAYIL Vs. KUNHAMI
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June 25, 2024 |
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HAFIL Vs. STATE OF KERALA
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April 19, 2024 |
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HAFIZ Vs. STATE OF KERALA
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September 12, 2024 |
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HAKEEM Vs. STATE OF KERALA
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January 5, 2024 |
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HAMJITH Vs. STATE OF KERALA
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October 15, 2024 |
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HAMRAS MUHAMMED Vs. STATE OF KERALA
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March 12, 2024 |
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HANEEFA Vs. STATE OF KERALA
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December 24, 2024 |
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HANEEFA Vs. UNION OF INDIA
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November 29, 2024 |
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HANSRAJ SEN Vs. STATE OF KERALA
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May 17, 2024 |
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HAREESH MULLOLI Vs. STATE OF KERALA
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July 11, 2024 |
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HAREESM Vs. MOHANACHANDRAN
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November 15, 2024 |
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HARI LAL P.L. Vs. STATE OF KERALA
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November 12, 2024 |
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HARI V.S. Vs. STATE OF KERALA
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June 11, 2024 |
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HARIDAS Vs. STATE OF KERALA
|
January 9, 2024 |
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HARIDAS NARAYANA PILLAI Vs. GIC HOUSING FINANCE LIMITED
|
February 22, 2024 |
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HARIDAS V.S. Vs. STATE OF KERALA
|
November 13, 2024 |
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HARIHARAN Vs. PAILOTH
|
November 7, 2024 |
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HARIKRISNHNA P.S. Vs. STATE OF KERALA
|
January 22, 2024 |
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HARITHA H.S Vs. STATE POLICE CHIEF
|
May 28, 2024 |
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HARRIS Vs. KANNAN
|
November 19, 2024 |
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HASANUR SEIKH Vs. STATE OF KERALA
|
May 14, 2024 |
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HASEEB Vs. STATE OF KERALA
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March 1, 2024 |
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HASEEB K. Vs. STATE OF KERALA
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March 13, 2024 |
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HASHIM Vs. STATE OF KERALA
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February 26, 2024 |
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HASSANARU KANJU Vs. SHEEBA
|
February 9, 2024 |
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HDB FINANCIAL SERVICES LTD Vs. SUB REGISTRAR, MAVOOR, KOZHIKODE
|
June 27, 2024 |
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HDFC BANK STAFF UNION Vs. BANKING OMBUDSMAN
|
December 17, 2024 |
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HDFC STANDARD LIFE INSURANCE Vs. JYOTHI MADHAVAN
|
September 5, 2024 |
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HEMACHANDRAN NAIR Vs. STATE OF KERALA
|
April 11, 2024 |
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HEMALATHA Vs. STATE OF KERALA
|
January 9, 2024 |
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HENA KHATOON Vs. STATE OF KERALA
|
June 21, 2024 |
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HENA KHATOON Vs. SHAHAJADHA KHAN
|
June 21, 2024 |
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HIGHRICH ONLINE SHOPPE PRIVATE LIMITED Vs. COMPETENT AUTHORITY
|
June 21, 2024 |
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HINDHU AIKYA VEDI Vs. MALABAR DEVASWOM BOARD
|
January 5, 2024 |
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HINDUSTAN COCA COLA BEVERAGES Vs. CONTROLLER OF LEGAL METROLOGY
|
November 4, 2024 |
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HLL LIFE CARE LIMITED Vs. SAPTHAZEAL PRIVATE LIMITED
|
May 21, 2024 |
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HOTEL SAYOOJ Vs. DEPUTY COMMISSIONER
|
November 13, 2024 |
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HYDER ALI Vs. STATE OF KERALA
|
July 24, 2024 |
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I.D.A MALAPPURAM BRANCH Vs. INDIAN DENTAL ASSOCIATION
|
March 7, 2024 |
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IBNU SHIJIL Vs. STATE OF KERALA
|
August 8, 2024 |
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IBRAHIM Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
|
August 22, 2024 |
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IDBI BANK LTD Vs. SUB REGISTRAR
|
March 20, 2024 |
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IDEAL EDUCATIONAL SOCIETY COLLEGE OF ENGINEERING Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
June 26, 2024 |
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IFCI INFRASTRUCTURE DEVELOPMENT LIMITED Vs. KERALA REAL ESTATE REGULATORY AUTHORITY
|
March 18, 2024 |
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IN RE CAPTIVE ELEPHANTS Vs. UNION OF INDIA
|
November 28, 2024 |
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INCOME TAX OFFICER Vs. ASAMANNOOR SERVICE COOPERATIVE BANK LTD
|
January 12, 2024 |
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INDIAN BROADCASTING AND DIGITAL FOUNDATION Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
November 1, 2024 |
|
INDIAN INSTITUTE OF MANAGEMENT Vs. VIKRAM SRIRAM
|
October 8, 2024 |
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INDIAN SPACE RESEARCH ORGANIZATION Vs. ROOPAM ENGINEERS AND CONTRACTORS PRIVATE LIMITED
|
August 5, 2024 |
|
INDRAJITH P. Vs. STATE OF KERALA
|
September 10, 2024 |
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INFANT JESUS CHURCH Vs. SOUTHERN LAW CHAMBERS
|
November 20, 2024 |
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INSIGHT PROJECT MANAGEMENT CONSULTANTS Vs. SHRIRAM EPC LTD
|
February 20, 2024 |
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INTERNATIONAL NUT ALLIANCE LLC Vs. JOHNS CASHEW CO
|
April 30, 2024 |
|
IRFAN Vs. STATE OF KERALA
|
January 23, 2024 |
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ISAAC N. A. Vs. STATE OF KERALA
|
April 19, 2024 |
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ISAAC N. A. Vs. STATE OF KERALA
|
May 7, 2024 |
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ISAHACK Vs. MINI
|
March 1, 2024 |
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ISMAIL VALUMATHIGE Vs. UNION TERRITORY OF LAKSHADWEEP
|
November 26, 2024 |
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ISMAYIL Vs. STATE OF KERALA
|
April 19, 2024 |
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ISMAYIL Vs. STATE OF KERALA
|
January 17, 2024 |
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ISSAC Vs. SHIJAS
|
August 12, 2024 |
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IVIN Vs. STATE OF KERALA
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June 21, 2024 |
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JACKSON P.V. Vs. STATE OF KERALA
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July 1, 2024 |
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JACOB MANI Vs. STATE OF KERALA
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October 9, 2024 |
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JACOB P.MATHEW Vs. MINI
|
July 30, 2024 |
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JAGADHI Vs. STATE OF KERALA
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February 16, 2024 |
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JAGADY Vs. STATE OF KERALA
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October 9, 2024 |
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JAIKRISHNAN Vs. STATE OF KERALA
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August 12, 2024 |
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JAILAVUDEEN Vs. STATE OF KERALA
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December 16, 2024 |
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JAINA Vs. STATE OF KERALA
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April 16, 2024 |
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JAISAL Vs. STATE OF KERALA
|
August 7, 2024 |
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JALALUDEEN Vs. COMMISSIONER OF STATE TAXES
|
May 20, 2024 |
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JALALUDEEN Vs. VELIYAM GRAMA PANCHAYAT
|
March 1, 2024 |
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JALEEL Vs. STATE OF KERALA
|
October 7, 2024 |
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JALEEL Vs. STATE OF KERALA
|
June 20, 2024 |
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JALEEL P. Vs. UNION OF INDIA
|
September 13, 2024 |
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JAMEELA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 10, 2024 |
|
JAMES M. DAVID Vs. GOVERNMENT OF KERALA
|
July 5, 2024 |
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JAMNA NIZAMUDHEEN Vs. REVENUE DIVISIONAL OFFICER
|
March 6, 2024 |
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JAMSHEER K. Vs. STATE OF KERALA
|
February 14, 2024 |
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JANAKI Vs. V.R.S.KRISHNAN
|
March 27, 2024 |
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JANARDHANAN Vs. SOUTH MALABAR GRAMIN BANK
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August 30, 2024 |
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JANEES KHAN Vs. STATE OF KERALA
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October 8, 2024 |
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JANU A.P. Vs. STATE OF KERALA
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July 26, 2024 |
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JASEER S.M Vs. STATE OF KERALA
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January 8, 2024 |
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JASIL A.J. Vs. STATE OF KERALA
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January 15, 2024 |
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JASIM Vs. STATE OF KERALA
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April 25, 2024 |
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JASMIN Vs. STATE BANK OF INDIA
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April 11, 2024 |
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JAYACHANDRAN Vs. STATE OF KERALA
|
September 30, 2024 |
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JAYAKRISHNAN Vs. STATE OF KERALA
|
August 21, 2024 |
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JAYAKUMAR Vs. UNION OF INDIA
|
March 4, 2024 |
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JAYAKUMAR Vs. MADHAVAN GOURIKUTTY
|
March 5, 2024 |
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JAYAKUMAR S. Vs. STATE OF KERALA
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October 1, 2024 |
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JAYALEKSHMI K.M. Vs. STATE OF KERALA
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May 20, 2024 |
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JAYAN Vs. STATE OF KERALA
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August 29, 2024 |
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JAYAN Vs. STATE OF KERALA
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October 9, 2024 |
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JAYAPRAKASH Vs. STATE OF KERALA
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November 27, 2024 |
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JAYAPRAKASH Vs. STATE OF KERALA
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September 9, 2024 |
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JAYARAJAN Vs. STATE OF KERALA
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February 28, 2024 |
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JAYASREE Vs. INDRAPALAN
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June 25, 2024 |
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JAYESH Vs. STATE OF KERALA
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March 15, 2024 |
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JAYESH M. M. Vs. STATE OF KERALA
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June 12, 2024 |
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JEBIN JOSEPH Vs. STATE OF KERALA
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February 8, 2024 |
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JEBY JAMES Vs. STATE OF KERALA
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January 19, 2024 |
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JEFFIN KURIAKOSE Vs. STATE OF KERALA
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July 3, 2024 |
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JERIN JOY Vs. STATE OF KERALA
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May 20, 2024 |
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JERIN MATHEW Vs. STATE OF KERALA
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March 4, 2024 |
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JERIN PAUL Vs. STATE OF KERALA
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June 7, 2024 |
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JESMON JOY KARIPPERY Vs. STATE OF KERALA
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June 25, 2024 |
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JETHRO VARGHESE Vs. STATE OF KERALA
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May 7, 2024 |
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JEYAPAL Vs. STATE OF KERALA
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January 8, 2024 |
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JIBI Vs. STATE OF KERALA
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February 13, 2024 |
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JIBI Vs. STATE OF KERALA
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March 6, 2024 |
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JIBIN J.S. Vs. STATE OF KERALA
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July 5, 2024 |
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JIBIN RAJ Vs. JOMON MATHAI
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March 20, 2024 |
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JIBIN T. THANKACHAN Vs. STATE OF KERALA
|
May 10, 2024 |
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JIJI THOMAS Vs. KERALA STATE ELECTION COMMISSION
|
September 26, 2024 |
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JIJI ZACHARIA Vs. COMMISSIONER
|
January 18, 2024 |
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JIJIMON Vs. STATE OF KERALA
|
August 30, 2024 |
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JIJY P.K. Vs. REVENUE DIVISIONAL OFFICER
|
December 10, 2024 |
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JILLET Vs. STATE OF KERALA
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October 14, 2024 |
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JIMESH K.T. Vs. STATE OF KERALA
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October 4, 2024 |
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JINSHAD N. Vs. STATE OF KERALA
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May 17, 2024 |
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JINU JOY Vs. BONY BAIJU
|
March 15, 2024 |
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JISHA JOHN Vs. MUHAMED BASHEER
|
November 11, 2024 |
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JISHAB P. Vs. STATE OF KERALA
|
December 24, 2024 |
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JISHNU A.R. Vs. STATE OF KERALA
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March 22, 2024 |
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JITHA SANJAY Vs. STATE OF KERALA
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June 18, 2024 |
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JITHIN C.S. Vs. STATE OF KERALA
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November 4, 2024 |
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JITHIN LALJI Vs. STATE OF KERALA
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February 14, 2024 |
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JITHIN P. Vs. STATE OF KERALA
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June 24, 2024 |
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JITHU S. Vs. STATE OF KERALA
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December 27, 2024 |
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JOB G. OOMMEN Vs. UNION OF INDIA
|
December 13, 2024 |
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JOBIN THOMAS Vs. STATE OF KERALA
|
November 25, 2024 |
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JOBY ABRAHAM Vs. KARIMKUNNAM GRAMA PANCHAYATH
|
June 19, 2024 |
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JOBY GEORGE Vs. SIBY VALLORAN
|
July 12, 2024 |
|
JOEL JOJI Vs. STATE OF KERALA
|
August 1, 2024 |
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JOHN Vs. GEORGE
|
November 20, 2024 |
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JOHN Vs. STATE OF KERALA
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June 28, 2024 |
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JOHN Vs. STATE OF KERALA
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January 8, 2024 |
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JOHN PHILIPOSE Vs. STATE OF KERALA
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March 19, 2024 |
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JOHN R. Vs. STATE OF KERALA
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December 24, 2024 |
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JOHN THOMAS Vs. SHILPA MIRIYAM THOMAS
|
December 27, 2024 |
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JOHN VARGHESE Vs. LAILA BEEGAM
|
December 20, 2024 |
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JOHNKUTTY.M.V. Vs. STATE OF KERALA
|
February 27, 2024 |
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JOHNSON Vs. STATE OF KERALA
|
June 20, 2024 |
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JOHNSON Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
|
July 9, 2024 |
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JOHNSON Vs. STATE OF KERALA
|
April 30, 2024 |
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JOHNSON MATHEW Vs. STATE OF KERALA
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August 16, 2024 |
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JOHNY Vs. STATE OF KERALA
|
February 15, 2024 |
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JOHNY PADIKALA Vs. P.C.HASSAN
|
February 9, 2024 |
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JOINT COMMISSIONER OF STATE TAX Vs. SASI PATHIRAKUNNATH
|
March 1, 2024 |
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JOJI JOSEPH Vs. STATE OF KERALA
|
June 13, 2024 |
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JOJI VARGHESE Vs. STATE OF KERALA
|
January 31, 2024 |
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JOMI Vs. STATE OF KERALA
|
June 24, 2024 |
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JOMON P. ALIAS Vs. STATE OF KERALA
|
March 6, 2024 |
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JOMON SEBASTIAN Vs. ASSISTANT LABOUR OFFICER
|
May 10, 2024 |
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JOOSA Vs. SIMON
|
July 25, 2024 |
|
JOSE Vs. STATE OF KERALA
|
February 1, 2024 |
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JOSE Vs. REVENUE DIVISIONAL OFFICER
|
January 22, 2024 |
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JOSE MATHAI MYLADATH Vs. STATE OF KERALA
|
October 7, 2024 |
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JOSE THOMAS Vs. STATE OF KERALA
|
February 14, 2024 |
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JOSE V. CHERRY Vs. UNION OF INDIA
|
May 14, 2024 |
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JOSE V. THOMAS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
July 29, 2024 |
|
JOSEKUTTY Vs. TOM SOJAN
|
February 6, 2024 |
|
JOSEPH Vs. STATE OF KERALA
|
September 10, 2024 |
|
JOSEPH A.U Vs. PRINCY P.J
|
January 18, 2024 |
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JOSEPH JOY Vs. STATE OF KERALA
|
May 19, 2024 |
|
JOSEPH PETER Vs. STATE OF KERALA
|
July 12, 2024 |
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JOSHY FRANCIS Vs. JAMES GEORGE
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June 26, 2024 |
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JOSHY THOMAS Vs. STATE OF KERALA
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May 7, 2024 |
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JOSPHINA ANTONY Vs. DISTRICT COLLECTOR
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September 24, 2024 |
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JOSPHINA ANTONY Vs. DISTRICT COLLECTOR
|
March 18, 2024 |
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JOSPHINE JOHNSON Vs. STATE OF KERALA
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May 29, 2024 |
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JOSY Vs. PREMKUMAR
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April 12, 2024 |
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JOY Vs. STATE OF KERALA
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January 23, 2024 |
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JOY JOSEPH Vs. STATE OF KERALA
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July 9, 2024 |
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JOY K. MATHEW Vs. CENTRAL VIGILANCE COMMISSION
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May 27, 2024 |
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JOY KUTTY K.K. Vs. STATE OF KERALA
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March 6, 2024 |
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JOY SCARIA Vs. MEENACHIL GRAMA PANCHAYAT
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January 31, 2024 |
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JOY SUNDAR Vs. STATE OF KERALA
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February 21, 2024 |
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JOYAMMA JOSHUA Vs. STATE OF KERALA
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April 1, 2024 |
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JTPAC Vs. MARADU MUNICIPALITY
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June 18, 2024 |
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JULIE SABU Vs. STATE ELECTION COMMISSION
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February 20, 2024 |
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JUNUS BRAYAN Vs. TAHSILDHAR TALUK OFFICE
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June 20, 2024 |
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JYOTHI Vs. STATE OF KERALA
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June 21, 2024 |
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JYOTHI Vs. SATHYABHAMA
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October 16, 2024 |
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JYOTHILEKSHMI V Vs. STATE FO KERALA
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February 1, 2024 |
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K. C. RAMACHANDRAN Vs. STATE OF KERALA
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February 27, 2024 |
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K. C. RAMACHANDRAN Vs. STATE OF KERALA
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February 19, 2024 |
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K. F. JACOB Vs. STATE OF KERALA
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February 1, 2024 |
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K. G. MOHANDAS Vs. CENTRAL BUREAU OF INVESTIGATION
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February 6, 2024 |
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K. HARIDAS Vs. STATE OF KERALA
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March 14, 2024 |
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K. K. JOSHWA Vs. STATE OF KERALA
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June 6, 2024 |
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K. KARUNANIDHI Vs. STATE OF KERALA
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April 4, 2024 |
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K. M. SUBAIDABI Vs. STATE OF KERALA
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March 1, 2024 |
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K. MANOJ Vs. GENERAL SECRETARY, CASHEW INDUSTRIES STAFF ASSOCIATION
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January 15, 2024 |
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K. RAJA KURUP Vs. DEPUTY GENERAL MANAGER AND CDO
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July 2, 2024 |
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K. REMA Vs. LAKSHMI
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January 18, 2024 |
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K. SASI Vs. STATE OF KERALA
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September 26, 2024 |
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K. V. KALESAN Vs. BABY M.J.
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December 27, 2024 |
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K.A.HASSAN ABDULLAH Vs. STATE OF KERALA
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May 29, 2024 |
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K.ABDUL LATHEEF Vs. SONY SEBASTIAN
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June 5, 2024 |
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K.ANIMOLE Vs. STATE OF KERALA
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October 28, 2024 |
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K.C. SABU Vs. CHIEF JUDICIAL MAGISTRATE
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February 23, 2024 |
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K.G.L. BHAT AND SONS Vs. STATE OF KERALA
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November 8, 2024 |
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K.H. NOUFAL Vs. SHARAFUDEEN
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May 31, 2024 |
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K.J.DENNIS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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October 29, 2024 |
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K.K.ANILKUMAR Vs. SIMPLEX INFRASTRUCTURES LIMITED
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October 30, 2024 |
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K.K.DAMODARAN & CO. Vs. UNION OF INDIA
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November 14, 2024 |
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K.K.KRISHNAN Vs. STATE OF KERALA
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February 19, 2024 |
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K.M.HABEEB MUHAMMED Vs. STATE BANK OF TRAVANCORE
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March 27, 2024 |
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K.MANIKANDAN Vs. STATE OF KERALA
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August 14, 2024 |
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K.MANJUNATHA KAMATH Vs. COMMISSIONER, LAND REVENUE THIRUVANANTHAPURAM
|
June 19, 2024 |
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K.MOHANDAS Vs. STATE OF KERALA
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February 19, 2024 |
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K.P. ALIYAR Vs. STATE OF KERALA
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August 9, 2024 |
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K.POTTIAMMAL Vs. S.G.MANI
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April 19, 2024 |
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K.RASHEED Vs. A.BALAKRISHNAN
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February 13, 2024 |
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K.RATHINDRAN Vs. PATHAPOYIL RAGHAVAN
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May 7, 2024 |
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K.S ABITHA Vs. N.P ANIL KUMAR
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November 11, 2024 |
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K.S.DILIP KUMAR Vs. K.V.SATHYAN
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March 14, 2024 |
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K.S.ISAK Vs. STATE OF KERALA
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April 4, 2024 |
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K.S.RADHAKRISHNAN Vs. STATE OF KERALA
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March 13, 2024 |
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K.SANTHOSH KUMAR Vs. STATE OF KERALA
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December 27, 2024 |
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K.SUDHAKARAN Vs. STATE OF KERALA
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May 21, 2024 |
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K.SWASTHIK KUMAR Vs. STATE OF KERALA
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April 11, 2024 |
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K.T.MUJEEB Vs. STATE OF KERALA
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November 15, 2024 |
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K.V. KOCHAPPAN Vs. DISTRICT COLLECTOR
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July 12, 2024 |
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K.V.BABURAJ Vs. STATE OF KERALA
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May 28, 2024 |
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K.V.KUNHIMOHAMMED Vs. K.V.SHAIKUTTY
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March 1, 2024 |
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K.V.MATHEW Vs. STATE OF KERALA
|
December 10, 2024 |
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KABEER Vs. STATE OF KERALA
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November 28, 2024 |
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KADAKAMPALLY MANOJ Vs. STATE OF KERALA
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July 24, 2024 |
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KAKKOTH RADHA Vs. BATHAKKATHALAKKAL BATLAK MUSTHAFFA
|
June 12, 2024 |
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KALA C. MOHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 10, 2024 |
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KALAN Vs. STATE OF KERALA
|
October 1, 2024 |
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KALATHIYA AKSHAR BHARATHBAI Vs. STATE OF KERALA
|
February 19, 2024 |
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KALIMAN THOZHILALI KSHEMA VYAVASAYA SAHAKARANA SANGAM LTD Vs. DISTRICT GEOLOGIST
|
January 3, 2024 |
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KALLODI ST. GEORGE FORANE CHURCH Vs. K.MOHANDAS
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April 12, 2024 |
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KALLODI ST. GEORGE FORANE CHURCH Vs. K.MOHANDAS
|
April 11, 2024 |
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KAMALA Vs. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD.
|
July 30, 2024 |
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KAMALA AMMA Vs. REVENUE DIVISIONAL OFFICER
|
February 13, 2024 |
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KAMALAMMA Vs. SHIBU
|
April 11, 2024 |
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KAMALUDHEEN Vs. STATE OF KERALA
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September 27, 2024 |
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KANAKAMANI THAMPURATTY Vs. STATE OF KERALA
|
October 28, 2024 |
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KANDIYIL ABDUL NAZER Vs. STATE OF KERALA
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February 12, 2024 |
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KANNAN Vs. STATE OF KERALA
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September 4, 2024 |
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KANNAN Vs. STATE OF KERALA
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June 4, 2024 |
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KANNAN Vs. STATE OF KERALA
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June 14, 2024 |
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KAPRAT FAMILY TRUST Vs. STATE OF KERALA
|
January 15, 2024 |
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KARUNAGAPPALLY COIR VYVASAYA CO-OPERATIVE SOCIETY LTD Vs. SANKARAN NAMBOOTHIRI RAMACHANDRAN NAMBOODIRI
|
December 18, 2024 |
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KARUVANGADAN MUKTHAR Vs. SUPERINTENDENT
|
January 18, 2024 |
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KASARAGOD SELF EMPLOYEES FINANCING COMPANY Vs. MAMTHA RATHNAKARA SHETTY
|
November 8, 2024 |
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KAVERI FERTILIZER INDUSTRIES Vs. STATE OF KERALA
|
September 2, 2024 |
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KAVITHA Vs. STATE OF KERALA
|
May 28, 2024 |
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KAVUMKAL GRANITES Vs. DIRECTOR
|
January 16, 2024 |
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KAZANA BUILDERS PVT LIMITED Vs. A.M.P.ABOOBACKER
|
May 17, 2024 |
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KEEZHMADU SERVICE CO-OP BANK Vs. ASSISTANT REGISTRAR OF CO-OP SOCIETIES
|
June 12, 2024 |
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KER P. M. Vs. STATE OF KERALA
|
November 21, 2024 |
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KERALA AUTOMOBILE DEALERS’ ASSOCIATION Vs. STATE OF KERALA
|
August 23, 2024 |
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KERALA CBSE SCHOOL MANAGEMENT ASSOCIATION Vs. STATE OF KERALA
|
April 5, 2024 |
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KERALA INSTITUTE OF LOCAL ADMINISTRATION Vs. AMINA HYDHROSE
|
April 12, 2024 |
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KERALA MONEY LENDERS ASSOCIATION Vs. STATE OF KERALA
|
July 15, 2024 |
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KERALA PRADESH SCHOOL TEACHER’S ASSOCIATION Vs. STATE OF KERALA
|
August 1, 2024 |
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KERALA PUBLIC SERVICE COMMISSION Vs. DINEESH
|
September 5, 2024 |
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KERALA PUBLIC SERVICE COMMISSION Vs. ABOOBACKER MATTAYI
|
November 11, 2024 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SABEENA
|
October 21, 2024 |
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KERALA PUBLIC SERVICE COMMISSION Vs. JOHNRAJ P.
|
October 7, 2024 |
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KERALA PUBLIC SERVICE COMMISSION Vs. THULASI B.NAIR
|
July 3, 2024 |
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KERALA PUBLIC SERVICE COMMISSION Vs. NEETHU SURENDRAN
|
December 20, 2024 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. VILAYATHULLA P.H.
|
November 19, 2024 |
|
KERALA STATE CO-OP BANK LTD Vs. MATHEW
|
August 22, 2024 |
|
KERALA STATE ELECTRICITY BOARD Vs. SARATHY AUTO GAS
|
July 29, 2024 |
|
KERALA STATE ELECTRICITY BOARD Vs. SATHISH KUMAR
|
September 3, 2024 |
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KERALA STATE ELECTRICITY BOARD Vs. ALANKAR CONSTRUCTION COMPANY
|
September 6, 2024 |
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KERALA STATE ELECTRICITY BOARD LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 11, 2024 |
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KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. UNION OF INDIA
|
March 26, 2024 |
|
KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. NAZEER
|
October 14, 2024 |
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KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. UNION OF INDIA
|
September 4, 2024 |
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KERALA WATER AUTHORITY Vs. JOY.K.MATHEW
|
January 8, 2024 |
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KHADEEJA Vs. STATE OF KERALA
|
November 14, 2024 |
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KHALID Vs. STATE OF KERALA
|
February 27, 2024 |
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KHALIL RAHMAN Vs. STATE OF KERALA
|
July 17, 2024 |
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KICHU K.RAVI Vs. STATE ENVIRONMENTAL ASSESSMENT AUTHORITY
|
August 6, 2024 |
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KIMSHEALTH EXECUTIVE LEISURE PVT. LTD. Vs. VILLAGE OFFICER
|
June 4, 2024 |
|
KITTUCHAMI Vs. STATE OF KERALA
|
January 23, 2024 |
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KMML RTIRED OFFICERS ASSOCIATION Vs. STATE OF KERALA
|
April 3, 2024 |
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KNOWELL REALTORS (INDIA) PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 19, 2024 |
|
KOSHY JOHN @ SHAJAN Vs. STATE OF KERALA
|
December 5, 2024 |
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KOTTI SHIBU Vs. STATE OF KERALA
|
July 4, 2024 |
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KOTTILA VEETIL KRISHNAKUMAR Vs. STATE OF KERALA
|
October 16, 2024 |
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KOYILODON ROOPA Vs. MATTANNUR MAHALLU MUSLIM JUMA MASJITH
|
March 21, 2024 |
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KOYODAN MANU Vs. STATE OF KERALA
|
March 1, 2024 |
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KOZHIKODE BHAVANA NIRMANA SAHAKARANA SANGHAM LIMITED Vs. COMMISSIONER OF LAND, OFFICE OF LAND REVENUE
|
March 13, 2024 |
|
KPB CHITS LIMITED Vs. JOINT COMMISSIONER TAX PAYERS SERVICES
|
June 7, 2024 |
|
KRIPA FUELS Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
November 14, 2024 |
|
KRISHNA HOLIDAY VILLAGE Vs. DY. COMMISSIONER
|
May 28, 2024 |
|
KRISHNADAS M. R. Vs. STATE OF KERALA
|
April 30, 2024 |
|
KRISHNAKUMAR Vs. GOPAKUMAR
|
February 7, 2024 |
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KRISHNAKUMAR Vs. INDUSLND BANK
|
November 7, 2024 |
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KRISHNAN EZHUTHASSAN Vs. JOSEPH
|
September 2, 2024 |
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KRISHNAN V. Vs. STATE OF KERALA
|
May 17, 2024 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
December 24, 2024 |
|
KRISHNANKUTTY Vs. PANKAJAKSHI
|
March 1, 2024 |
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KSR ALANKAR HOTELS AND RESORTS PVT. LTD. Vs. STATE OF KERALA
|
June 11, 2024 |
|
KULANGARA ABDUL KHADER Vs. DHASHAYANI
|
June 12, 2024 |
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KULATHUNGAL AUTOMOBILIES Vs. MULAMOOTTIL CONSUMER CREDITS LTD
|
February 13, 2024 |
|
KUMAR Vs. STATE OF KERALA
|
June 6, 2024 |
|
KUMAR M. Vs. STATE OF KERALA
|
November 20, 2024 |
|
KUMARAN Vs. DISTRICT LABOUR OFFICER
|
May 29, 2024 |
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KUMARAN NAIR Vs. RADHA BAI
|
June 20, 2024 |
|
KUMARTHUPADY SHRI BHAGAVATHY TEMPLE Vs. STATE OF KERALA
|
February 12, 2024 |
|
KUMMAMKULAM MUNICIPALITY Vs. RAJAN
|
November 28, 2024 |
|
KUMUD MAHENDRA PAREKH Vs. NATIONAL INSURANCE COMPANY LTD
|
July 17, 2024 |
|
KUNHALIMA Vs. MAHAMMED
|
March 15, 2024 |
|
KUNJABDULLA Vs. AHAMMED VARIKKODI
|
July 23, 2024 |
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KUNJANBAVA Vs. KARTHIYANI
|
February 22, 2024 |
|
KUNJEPPU Vs. STATE OF KERALA
|
October 10, 2024 |
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KUNJUMON Vs. HYRUNISSA
|
November 28, 2024 |
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KUNNEL ENGINEERS&CONTRACTORS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
|
June 20, 2024 |
|
KURIAKOSE Vs. JOHNSON
|
January 8, 2024 |
|
KURIAN Vs. DEEPA MOHANAN
|
August 2, 2024 |
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KUTTAN Vs. UNNIKRISHNAN
|
February 20, 2024 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
May 14, 2024 |
|
KUTTIYALI Vs. STATE OF KERALA
|
February 1, 2024 |
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L.PARVATHI RANI Vs. STATE OF KERALA
|
June 28, 2024 |
|
L.SATHEEK Vs. CHIEF ENGINEER(P-7), MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
July 19, 2024 |
|
LAHANTI LASTMILE SERVICES (P) LTD. Vs. ADDITIONAL COMMISSIONER
|
March 11, 2024 |
|
LAIJU Vs. STATE OF KERALA
|
April 8, 2024 |
|
LAILA BEEGAM Vs. STATE OF KERALA
|
October 21, 2024 |
|
LAILA RASHEED Vs. NIXON XAVIOR
|
March 14, 2024 |
|
LAKSHMI Vs. STATE OF KERALA
|
March 5, 2024 |
|
LAKSHMI B Vs. SUKU
|
January 22, 2024 |
|
LAKSHMI DEVI Vs. A.R. VARGHESE
|
February 16, 2024 |
|
LALI VARGHESE Vs. KANJIRAMKULAM SERVICE CO-OP BANK
|
November 14, 2024 |
|
LATHAKUMARI Vs. DISTRICT COLLECTOR
|
July 4, 2024 |
|
LATHEEF Vs. HOSDURG SERVICE CO-OP BANK
|
May 19, 2024 |
|
LATHEEF @ ABDUL LATHEEF Vs. NOUFAL P. P.
|
December 10, 2024 |
|
LAVI A.O. Vs. MANIKANDAN
|
September 26, 2024 |
|
LEBY SAJEENDRAN Vs. STATE OF KERALA
|
October 21, 2024 |
|
LEKHA Vs. MANAGER, LIFE INSURANCE CORPORATION
|
July 4, 2024 |
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LEKHA Vs. STATE OF KERALA
|
June 14, 2024 |
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LEKSHMI. M. NAIR Vs. SUDHAMONY AMMA. C.K
|
February 23, 2024 |
|
LEO KUNJACHAN Vs. STATE OF KERALA
|
November 1, 2024 |
|
LIBIN Vs. STATE OF KERALA
|
July 17, 2024 |
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LIFE INSURANCE AGENTS CO-OPERATIVE SOCIETY LTD Vs. NELSON DAVID
|
April 12, 2024 |
|
LIJIN Vs. STATE OF KERALA
|
July 2, 2024 |
|
LIJIN Vs. STATE OF KERALA
|
January 22, 2024 |
|
LIJO Vs. STATE OF KERALA
|
August 7, 2024 |
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LIJO JAMES Vs. STATE OF KERALA
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June 25, 2024 |
|
LISSY Vs. SALOMY
|
April 3, 2024 |
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LITTY MARY JOHN Vs. MANOJ K. VARGHESE
|
July 11, 2024 |
|
LITTY THOMAS Vs. STATE OF KERALA
|
January 25, 2024 |
|
LOHITH.S Vs. STATE OF KERALA
|
July 9, 2024 |
|
LUKOSE Vs. GIRIKUMARAN NAIR
|
November 26, 2024 |
|
LUKOSE K. C. Vs. DEPUTY COMMISSIONER, TAX PAYER SERVICES, KANNUR NORTH, STATE GOODS & SERVICES TAX DEPARTMENT
|
February 22, 2024 |
|
LULU IT INFRABUILD PRIVATE LIMITED Vs. ABM CIVIL VENTURES PVT LTD
|
August 23, 2024 |
|
M. A. JAMES Vs. STATE OF KERALA
|
June 21, 2024 |
|
M. GANESHKUMAR Vs. STATE OF KERALA
|
March 7, 2024 |
|
M. JAYASANKARAN NAIR Vs. UNION OF INDIA
|
May 30, 2024 |
|
M. P. NARAYANAN NAMBIAR Vs. EBIN VISWANATH V.
|
January 11, 2024 |
|
M. RAJAGOPAL Vs. N.U. VASANTHY
|
April 8, 2024 |
|
M. SWARAJ Vs. K. BABU
|
April 11, 2024 |
|
M. TRADE LINKS Vs. UNION OF INDIA
|
June 4, 2024 |
|
M.A.ASHRAF Vs. STATE OF KERLA
|
February 26, 2024 |
|
M.A.SUTHAR Vs. THIRUVANANTHAPURAM CITIZENS PROTECTION FORUM
|
June 26, 2024 |
|
M.BAIJU NOEL Vs. STATE OF KERALA
|
November 21, 2024 |
|
M.BASHEER RAWTHER (DIED) Vs. SALMA AMMAL (DIED)
|
December 20, 2024 |
|
M.K.ABOOBACKER Vs. STATE OF KERALA
|
December 17, 2024 |
|
M.P.CHOTHY Vs. ANILKUMAR
|
February 21, 2024 |
|
M.R.SASEENDRANATH Vs. STATE OF KERALA
|
April 25, 2024 |
|
M.S.NAIR Vs. DIST. REGISTRAR
|
February 22, 2024 |
|
M.S.NISHAD Vs. STATE OF KERALA
|
October 8, 2024 |
|
M.V. JOSEPH Vs. STATE OF KERALA
|
May 21, 2024 |
|
M.V.JOY Vs. STATE OF KERALA
|
January 5, 2024 |
|
M/S. ASTER DM HEALTH CARE LTD Vs. CHERANELLOOR GRAMA PANCHAYAT
|
July 3, 2024 |
|
M/S. PUNARNAVA AYURVEDA HOSPITAL PVT. LTD. Vs. ARBITRATOR FOR NH - 66 AND DISTRICT COLLECTOR COLLECTORATE
|
April 25, 2024 |
|
MADAN KUMAR Vs. STATE OF KERALA
|
September 11, 2024 |
|
MADHU Vs. STATE OF KERALA
|
December 24, 2024 |
|
MADHU CHERIAN Vs. DISTRICT LABOUR OFFICER
|
January 9, 2024 |
|
MADHU G. Vs. BINDHU G.
|
April 5, 2024 |
|
MADHUSOODANAN Vs. STATE OF KERALA
|
January 3, 2024 |
|
MAFFIYA M.K. Vs. UNION OF INDIA
|
April 4, 2024 |
|
MAHALI ASSANAR AZEEZ Vs. INCOME TAX OFFICER
|
November 21, 2024 |
|
MAHANDRA DEVA Vs. STATE OF KERALA
|
May 31, 2024 |
|
MAHAROOF K. Vs. STATE OF KERALA
|
August 30, 2024 |
|
MAHESH Vs. STATE OF KERALA
|
November 29, 2024 |
|
MAHESH Vs. STATE OF KERALA
|
July 31, 2024 |
|
MAHIMKUTTY Vs. STATE OF KERALA
|
July 12, 2024 |
|
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA
|
December 10, 2024 |
|
MAMMEN VARGHESE Vs. STATE OF KERALA
|
July 22, 2024 |
|
MAMUNI JAYAN Vs. STATE OF KERALA
|
June 28, 2024 |
|
MANAF Vs. SUB INSPECTOR OF POLICE
|
July 26, 2024 |
|
MANAGER Vs. KERALA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
|
January 29, 2024 |
|
MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. RAJAPPAN
|
December 20, 2024 |
|
MANAGER, AIDED MUSLIM LOWER PRIMARY SCHOOL Vs. PRASANTH M.P.
|
October 3, 2024 |
|
MANAGER, EBENEZER HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
March 13, 2024 |
|
MANAGER, PLANTATION CORPORATION OF KERALA LTD. Vs. KUNNATHARA THEKKE VEETTIL GOVINDAN
|
June 26, 2024 |
|
MANAGER, VARAM UPPER PRIMARY SCHOOL Vs. KANNUR MUNICIPAL CORPORATION
|
July 5, 2024 |
|
MANAGING COMMITTEE OF CHEMPAZHANTHI AGRICULTURAL IMPROVEMENT CO-OP SOCIETY Vs. ASSISTANT REGISTRAR OF CO-OP SOCIETIES
|
December 20, 2024 |
|
MANAGING DIRECTOR, KERALA STATE FILM DEVELOPMENT CORPORATION Vs. RAJENDRAN
|
August 22, 2024 |
|
MANEESH KUMAR Vs. STATE OF KERALA
|
July 18, 2024 |
|
MANI C. KAPPAN Vs. STATE OF KERALA
|
July 3, 2024 |
|
MANI K. Vs. STATE OF KERALA
|
January 25, 2024 |
|
MANISH JAYAN Vs. STATE OF KERALA
|
November 27, 2024 |
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MANJILAS FOOD TECH PVT. LTD Vs. UNION OF INDIA
|
July 2, 2024 |
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MANJULA Vs. TEENA
|
September 11, 2024 |
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MANJUNATHA SHETTY Vs. MALABAR DEVASWOM BOARD
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March 25, 2024 |
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MANKOMBU GRANITES Vs. FEBY CHACKO
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April 2, 2024 |
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MANNUTTY Vs. PRABHAKARAN
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January 24, 2024 |
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MANOHARAN Vs. VINCENT
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January 25, 2024 |
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MANOHARAN Vs. DISTRICT COLLECTOR
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June 20, 2024 |
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MANOHARAN, S/O. NARAYANA PILLAI Vs. STATE OF KERALA
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October 18, 2024 |
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MANOHARI R Vs. DEPUTY TAHSILDAR
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November 5, 2024 |
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MANOJ Vs. STATE OF KERALA
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February 22, 2024 |
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MANOJ Vs. STATE OF KERALA
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June 12, 2024 |
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MANOJ Vs. STATE OF KERALA
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June 14, 2024 |
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MANOJ Vs. STATE OF KERALA
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February 1, 2024 |
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MANOJ GEORGE Vs. STATE OF KERALA
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December 4, 2024 |
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MANOJ KUMAR EMBRANTHIRI Vs. COCHIN DEVSWOM BOARD
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May 22, 2024 |
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MANOJ KUMAR G. Vs. STATE OF KERALA
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February 8, 2024 |
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MANOJ PHILIP Vs. STATE OF KERALA
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June 21, 2024 |
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MANOJ T.K. Vs. STATE OF KERALA
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January 11, 2024 |
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MANU Vs. STATE OF KERALA
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February 26, 2024 |
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MANU Vs. STATE OF KERALA
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November 25, 2024 |
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MANU DAS Vs. STATE OF KERALA
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April 23, 2024 |
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MANUEL GEORGE Vs. STATE OF KERALA
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February 2, 2024 |
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MANUJA MYTHRI Vs. T.K.AJAN
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February 28, 2024 |
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MAPSGLOBAL CONSTRUCTIONS PVT. LTD. Vs. SUPERINTENDING ENGINEER
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November 13, 2024 |
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MARADI JANU Vs. MELODANOMANAAMMA
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August 12, 2024 |
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MARCOSE PERERA Vs. STATE OF KERALA
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February 28, 2024 |
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MARIAM SHIBU MATHEW Vs. ORIENTAL INSURANCE COMPANY
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August 30, 2024 |
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MARIAMMA JOSEPH Vs. ANITHA
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January 19, 2024 |
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MARIAMMA SIMON Vs. PRASAD,S/O.SREEDHARAN
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November 13, 2024 |
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MARIKAR ENGINEERS (P.) LTD. Vs. SOBBY VARGHESE
|
April 9, 2024 |
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MARIYAM Vs. FR. JOSEPH MATTAM
|
February 7, 2024 |
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MARIYAM C.K. Vs. STATE OF KERALA
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March 7, 2024 |
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MARIYAMMA MATHAI Vs. STATE OF KERALA
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March 1, 2024 |
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MARKOSE Vs. REV. FR. TIJO KURIAKOSE
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September 6, 2024 |
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MARTIN K.S KERALA Vs. STATE ELECTRICITY BOARD LIMITED
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July 15, 2024 |
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MARTIN M.LINDSAY Vs. M/S. AQUA THERMOCARE COOLING TECHNOLOGIES PVT. LTD.
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January 10, 2024 |
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MARY ABRAHAM Vs. UNION OF INDIA
|
May 23, 2024 |
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MARY BABY Vs. STATE OF KERALA
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August 13, 2024 |
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MARY MOHAN CHACKO Vs. INSPECTOR GENERAL
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February 29, 2024 |
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MARYMATHA INFRASTRUCTURE PVT. LTD Vs. ROADS & BRIDGES DEVELOPMENT CORPORATION OF KERALA LTD.
|
June 21, 2024 |
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MASIDU RAHAMAN Vs. STATE OF KERALA
|
August 14, 2024 |
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MASTER ADRIEL BRYAN CHERIAN Vs. AUTHORIZED OFFICER
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July 18, 2024 |
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MASTER JYOTHIS RAJ KRISHNA Vs. SUNNY GEORGE
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November 18, 2024 |
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MATHACHAN Vs. GEOLOGIST, MINING AND GEOLOGY DEPARTMENT
|
May 31, 2024 |
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MATHEW K.C. Vs. STATE OF KERALA
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January 5, 2024 |
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MATHEW JOSEPH Vs. JOSEPH JOHN
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July 29, 2024 |
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MATHEW K.CHERIYAN Vs. ENJINI R.
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November 28, 2024 |
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MATHEW PHILIP Vs. STATE OF KERALA
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July 2, 2024 |
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MATHUKUTTY Vs. STATE OF KERALA
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August 5, 2024 |
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MAYA Vs. NADUKKANDY P.C.ASHRAF
|
December 2, 2024 |
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MD. KAMIRUL ISLAM Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 19, 2024 |
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MEENA Vs. JOINT REGIONAL TRANSPORT OFFICER
|
February 5, 2024 |
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MEENACHI TALUK CO-OP EMPLOYEES CO-OP SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 25, 2024 |
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MEENU BOBBY Vs. BOBBY SATHEESAN
|
August 23, 2024 |
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MELVIN THOMAS Vs. STATE OF KERALA
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March 4, 2024 |
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MIDHUN DAS Vs. STATE OF KERALA
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February 21, 2024 |
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MIDHUN DAS Vs. STATE OF KERALA
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February 27, 2024 |
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MIDHUN DAS Vs. STATE OF KERALA
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February 9, 2024 |
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MIDHUN MOHANDAS Vs. STATE OF KERALA
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April 11, 2024 |
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MIDHUN.S.NAIR Vs. STATE OF KERALA
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June 24, 2024 |
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MILTON DAS Vs. STATE OF KERALA
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February 28, 2024 |
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MINI Vs. STATE OF KERALA
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March 15, 2024 |
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MINI Vs. STATE OF KERALA
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February 14, 2024 |
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MINI Vs. STATE OF KERALA
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January 12, 2024 |
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MINI Vs. STATE OF KERALA
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May 7, 2024 |
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MINI KUNJUMON Vs. KRISHNA BISWAS
|
November 26, 2024 |
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MINI VARGHESE Vs. STATE OF KERALA
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October 4, 2024 |
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MINI VARGHESE Vs. STATE OF KERALA
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May 22, 2024 |
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MINU POULINE Vs. STATE OF KERALA
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June 24, 2024 |
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MOHAMED HANEEFA K. Vs. UNIVERSITY OF CALICUT
|
March 19, 2024 |
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MOHAMED HANEEFA. K Vs. UNIVERSITY OF CALICUT
|
March 5, 2024 |
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MOHAMMED A SHEREEF Vs. SHIBU J
|
March 25, 2024 |
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MOHAMMED AJARUDHEEN Vs. STATE OF KERALA
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February 15, 2024 |
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MOHAMMED ANWAR Vs. STATE OF KERALA
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August 5, 2024 |
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MOHAMMED ASHIK Vs. STATE OF KERALA
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April 12, 2024 |
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MOHAMMED FARIS M. Vs. UNION OF INDIA
|
May 7, 2024 |
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MOHAMMED IRFAN N.S. Vs. STATE OF KERALA
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February 26, 2024 |
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MOHAMMED ISMAIL Vs. STATE OF KERALA
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February 20, 2024 |
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MOHAMMED MAMMUNHI Vs. STATE OF KERALA
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June 26, 2024 |
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MOHAMMED MANZOOR ABDUL SALAM Vs. BUREAU OF INDIAN STANDARDS
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March 7, 2024 |
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MOHAMMED RIHAN Vs. STATE OF KERALA
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September 5, 2024 |
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MOHAMMED SAHAL Vs. STATE OF KERALA
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June 18, 2024 |
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MOHAMMED SHAMEER Vs. STATE OF KERALA
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June 5, 2024 |
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MOHAMOOD Vs. ADAM
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September 10, 2024 |
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MOHANACHANDRAN NAIR Vs. V. VARGHESE
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March 12, 2024 |
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MOHANAN Vs. STATE OF KERALA
|
July 10, 2024 |
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MOHANAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 10, 2024 |
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MOHANAN G. Vs. STATE OF KERALA
|
February 14, 2024 |
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MOHANAN K. Vs. STATE OF KERALA
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August 12, 2024 |
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MOHANDAS Vs. SUNITHA MOHANDAS
|
October 30, 2024 |
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MOHANDAS Vs. REVENUE DIVISIONAL OFFICER
|
March 7, 2024 |
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MOHMED FAHEEM ABDUL KADER Vs. STATE OF KERALA
|
September 27, 2024 |
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MOIDUNNI Vs. STATE OF KERALA
|
October 17, 2024 |
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MOIDUTTY MUSLIYAR Vs. SUB INSPECTOR VADAKKENCHERRY POLICE STATION
|
July 15, 2024 |
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MOLY PETER Vs. STATE OF KERALA
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November 20, 2024 |
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MONSON M.C. Vs. STATE OF KERALA
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February 16, 2024 |
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MOOKANNUR SERVICE CO-OP BANK Vs. STATE OF KERALA
|
October 4, 2024 |
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MOOLATHARA KSHEEROLPADAKA SAHAKARANA SANGHAM LTD. Vs. STATE OF KERALA
|
June 19, 2024 |
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MOOSA M.A. Vs. STATE OF KERALA
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November 27, 2024 |
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MOOSAKUTTY Vs. STATE OF KERALA
|
December 24, 2024 |
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MOTORSIGNS INDIA Vs. STATE OF KERALA
|
November 29, 2024 |
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MOULANA HOSPITAL Vs. TAHSILDAR
|
October 25, 2024 |
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MRS. SUMA SUNILKUMAR Vs. STATE MEDICAL OFFICER EMPLOYEES STATE INSURANCE CORPORATION
|
December 19, 2024 |
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MS.CANFIN HOMES LTD Vs. SUB REGISTRAR PUTHENCRUZ
|
February 5, 2024 |
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MUBARAK Vs. NEW INDIA ASSURANCE CO.LTD
|
July 19, 2024 |
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MUBASHEER Vs. STATE OF KERALA
|
December 31, 2024 |
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MUBASSIRA Vs. ABDUL NISHAD
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January 17, 2024 |
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MUBBAS Vs. STATE OF KERALA
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September 20, 2024 |
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MUFASIL M. Vs. STATE OF KERALA
|
December 24, 2024 |
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MUHAMED BASHEER K Vs. MANAGER
|
April 12, 2024 |
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MUHAMMAD RASHEED Vs. STATE OF KERALA
|
August 13, 2024 |
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MUHAMMAD SALASH Vs. STATE OF KERALA
|
February 5, 2024 |
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MUHAMMED Vs. ASSISTANT COMMISSIONER
|
March 11, 2024 |
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MUHAMMED ANSAR Vs. STATE OF KERALA
|
March 12, 2024 |
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MUHAMMED ANSIB Vs. STATE OF KERALA
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September 23, 2024 |
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MUHAMMED ASHIQ Vs. STATE OF KERALA
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May 14, 2024 |
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MUHAMMED BASHEER Vs. SUNEERA
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August 22, 2024 |
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MUHAMMED FAIZAL Vs. STATE OF KERALA
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July 4, 2024 |
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MUHAMMED FAIZAL Vs. STATE OF KERALA
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August 6, 2024 |
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MUHAMMED FAYIS K.T. Vs. STATE OF KERALA
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November 15, 2024 |
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MUHAMMED IRFAN Vs. MAHATMA GANDHI UNIVERSITY
|
November 6, 2024 |
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MUHAMMED KAIZ Vs. STATE OF KERALA
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February 22, 2024 |
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MUHAMMED KUTTY Vs. SUB REGISTRAR
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November 27, 2024 |
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MUHAMMED MANSOOR Vs. STATE OF KERALA
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September 26, 2024 |
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MUHAMMED MUSTHAFA Vs. STATE OF KERALA
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December 10, 2024 |
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MUHAMMED MUSTHAFA Vs. STATE OF KERALA
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March 22, 2024 |
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MUHAMMED RAFEEK Vs. STATE OF KERALA
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June 25, 2024 |
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MUHAMMED RAHEES Vs. STATE OF KERALA
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May 20, 2024 |
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MUHAMMED RAHI HUSSAIN Vs. STATE OF KERALA
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May 7, 2024 |
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MUHAMMED RIYAS Vs. STATE OF KERALA
|
June 7, 2024 |
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MUHAMMED SAFEER P. Vs. REGIONAL TRANSPORT OFFICER
|
March 27, 2024 |
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MUHAMMED SAFI Vs. STATE OF KERALA
|
July 9, 2024 |
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MUHAMMED SAHIR Vs. STATE OF KERALA
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June 12, 2024 |
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MUHAMMED SHABEER Vs. STATE OF KERALA
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May 14, 2024 |
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MUHAMMED SHAHABAS Vs. STATE OF KERALA
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August 23, 2024 |
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MUHAMMED SHAMIL V.M. Vs. STATE OF KERALA
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April 12, 2024 |
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MUHAMMED SHAREEF Vs. STATE OF KERALA
|
July 4, 2024 |
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MUHAMMED THANSEEL Vs. STATE OF KERALA
|
January 15, 2024 |
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MUHAMMED UVAIS Vs. STATE OF KERALA
|
June 5, 2024 |
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MUHAMMEDALI Vs. PATHUMMA
|
February 29, 2024 |
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MUHAMMEDALI Vs. AMINA KUTTY
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September 10, 2024 |
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MUHASIN Vs. STATE OF KERALA
|
August 1, 2024 |
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MUHIYUDHEEN Vs. SUB INSPECTOR OF POLICE
|
December 16, 2024 |
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MUKESH KUMAR PANDEY Vs. UNION OF INDIA
|
May 22, 2024 |
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MUKUNDAN Vs. STATE OF KERALA
|
November 28, 2024 |
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MULAVOOR URBAN CO-OP SOCIETY Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
|
July 9, 2024 |
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MUMTHAZ Vs. STATE OF KERALA
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August 2, 2024 |
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MUNAVAR Vs. STATE OF KERALA
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June 24, 2024 |
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MUNEERA Vs. MARIYUMMA
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December 13, 2024 |
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MUPPATHADAM SERVICE CO.OP BANK LTD. Vs. STATE CHIEF INFORMATION COMMISSIONER
|
November 29, 2024 |
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MURALEEDHARAN Vs. STATE OF KERALA
|
March 19, 2024 |
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MURALEEDHARAN Vs. STATE OF KERALA
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September 3, 2024 |
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MURALEEDHARAN Vs. STATE OF KERALA
|
October 3, 2024 |
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MURALI @ MURALIDHARAN Vs. STATE OF KERALA
|
June 20, 2024 |
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MURALI A Vs. STATE OF KERALA
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May 31, 2024 |
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MURSHID Vs. STATE OF KERALA
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May 14, 2024 |
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MURUKAN Vs. STATE OF KERALA
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July 2, 2024 |
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MUSLIM RELIEF COMMITTEE CHARITABLE TRUST Vs. T.H. ASLAM
|
July 15, 2024 |
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MUSTAFA MASHOOR THANGAL Vs. STATE OF KERALA
|
May 7, 2024 |
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MUSTHAFA Vs. ABDULIAKUTTY HAJI
|
September 25, 2024 |
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MUSTHAFA Vs. SUB ENGINEER, KERALA STATE ELECTRICITY BOARD
|
July 19, 2024 |
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MUSTHAFA Vs. STATE OF KERALA
|
July 2, 2024 |
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MUSTHAFA Vs. STATE OF KERALA
|
May 22, 2024 |
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MUTHOOT FINANCE LIMITED Vs. UNION OF INDIA
|
September 3, 2024 |
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MUTHOOT FINCOP LTD. Vs. STATE OF KERALA
|
December 20, 2024 |
|
MUTHU Vs. STATE OF KERALA
|
February 12, 2024 |
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N. BINOJ Vs. INCOME TAX OFFICER
|
November 29, 2024 |
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N. RAVEENDRANATH Vs. SARALA N.
|
March 21, 2024 |
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N.ANSARI Vs. STATE OF KERALA
|
June 12, 2024 |
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N.K. TRADING COMPANY Vs. STATE OF KERALA
|
October 22, 2024 |
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N.K.SASIDHARAN Vs. K.R.RAMAKRISHNAN
|
February 12, 2024 |
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N.M.MINERALS INDIA PVT. LTD. Vs. RAJU
|
September 26, 2024 |
|
N.N. REGHU Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
November 18, 2024 |
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N.N.STEEL TRADING CO Vs. JOINT COMMISSIONER
|
October 22, 2024 |
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N.P.SHAJAHAN Vs. STATE OF KERALA
|
May 22, 2024 |
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N.P.VIJAYARAGHAVAN Vs. AYACHANDRAN
|
January 5, 2024 |
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N.S.GOPAKUMAR Vs. ORIENTAL INSURANCE COMPANY LTD
|
July 1, 2024 |
|
NABEEL Vs. REVENUE DIVISIONAL OFFICER
|
September 10, 2024 |
|
NABEEL P.S. Vs. STATE OF KERALA
|
April 9, 2024 |
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NADUVATHETTU JOSEPH SUNNY Vs. STATE TAX OFFICER
|
July 30, 2024 |
|
NAGARAJAN Vs. TAHSILDAR (SURVEY)
|
January 12, 2024 |
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NAGARATNAM Vs. STATE OF KERALA
|
August 30, 2024 |
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NAHAS N. Vs. STATE OF KERALA
|
April 16, 2024 |
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NAIR SERVICE SOCIETY Vs. GOPALAKRISHNAN NAIR
|
May 21, 2024 |
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NAMBIATH KARTHIYANI Vs. NEDUMPULLIKKUDI LALITHA
|
February 21, 2024 |
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NANDU KUMAR Vs. STATE OF KERALA
|
June 3, 2024 |
|
NANJI Vs. DIRECTOR GENERAL OF POLICE
|
June 18, 2024 |
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NARAYANAN Vs. SANKARAN
|
June 19, 2024 |
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NARENDRA KUMAR Vs. STATE OF KERALA
|
April 25, 2024 |
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NASEEB HASSAN Vs. UNION TERRITORY OF LAKSHADWEEP
|
June 7, 2024 |
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NASEEEMA SHAMSUDHEN Vs. SHEEBA SHANAVAS
|
February 28, 2024 |
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NASEEM K.E Vs. K. KADHER NAZEER
|
March 26, 2024 |
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NASRIYA Vs. STATE OF KERALA
|
May 31, 2024 |
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NATAK Vs. STATE OF KERALA
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February 28, 2024 |
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NATIONAL CADET CORPS Vs. HINA HANEEFA
|
February 22, 2024 |
|
NATIONAL HIGHWAYS AUTHORITY Vs. REJI PHILIP
|
October 10, 2024 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. P.V.GEORGE
|
July 23, 2024 |
|
NATIONAL INSURANCE CO. LTD Vs. PRASHANTH
|
October 30, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. JIPSON
|
November 19, 2024 |
|
NATIONAL INSURANCE CO. LTD. Vs. STATE OF KERALA
|
June 24, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHAKEELA
|
May 14, 2024 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. JOHN VARKEY
|
May 3, 2024 |
|
NAVANEETH K.UNNI Vs. STATE PREPRESENTED
|
February 15, 2024 |
|
NAVAS P.K. Vs. STATE OF KERALA
|
March 13, 2024 |
|
NAVEED RAZA Vs. STATE OF KERALA
|
September 12, 2024 |
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NAVEEN P. R Vs. STATE OF KERALA
|
January 12, 2024 |
|
NAVEEN P.M. Vs. STATE OF KERALA
|
October 1, 2024 |
|
NAYAMPADAM GRANITES Vs. SECRETARY, KERALASSERY GRAMA PANCHAYAT
|
November 20, 2024 |
|
NAZEER Vs. MANAGER, FEDERAL BANK
|
July 10, 2024 |
|
NAZIMUDEEN Vs. MUHAMMED SHAFEEQ
|
February 16, 2024 |
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NEENU T. Vs. STATE OF KERALA
|
July 26, 2024 |
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NEETHU ANILKUMAR Vs. STATE OF KERALA
|
January 15, 2024 |
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NEETHU G. Vs. STATE OF KERALA
|
September 30, 2024 |
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NEETHU LAKSHMI MONI Vs. UNION OF INDIA
|
September 12, 2024 |
|
NEEV ENERGY LLP Vs. COCHIN SMART MISSION LTD
|
February 5, 2024 |
|
NEHRU TROPHY BOAT RACE SOCIETY Vs. VISMAYA VENTURES (INDIA) PRIVATE LTD.
|
March 14, 2024 |
|
NEW HORIZON MOSAICS Vs. UNION OF INDIA
|
June 26, 2024 |
|
NEW INDIA ASSURANCE CO. Vs. VASU
|
July 10, 2024 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. AYISHA
|
November 21, 2024 |
|
NEW INDIA ASSURANCE CO.LTD Vs. SINDHU K.
|
October 24, 2024 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BHANUMATHY N.
|
March 27, 2024 |
|
NEW INDIAN EXPRESS EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
|
September 13, 2024 |
|
NEYAN VEETTIL Vs. LOCAL REGISTRAR OF BIRTH AND DEATHS AND MARRIAGES
|
January 10, 2024 |
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NIDHEESH Vs. KERALA STATE CO-OP ELECTION COMMISSION
|
August 5, 2024 |
|
NIDHIN Vs. STATE OF KERALA
|
April 30, 2024 |
|
NIDHIN ANTONY Vs. STATE OF KERALA
|
March 6, 2024 |
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NIDHISH Vs. SIVAPRAKASH
|
October 24, 2024 |
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NIDIN ANTONY Vs. STATE OF KERALA
|
May 3, 2024 |
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NIJIL U.S. Vs. STATE OF KERALA
|
May 27, 2024 |
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NIJO VARGHESE Vs. TRANSPORT COMMISSIONER
|
April 23, 2024 |
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NIKKIE VARUGHESE JOHN Vs. REVENUE DIVISIONAL OFFICER
|
February 12, 2024 |
|
NIKSON Vs. SAMKUTTY
|
January 24, 2024 |
|
NILAMBUR RUBBER COMPANY LTD Vs. STATE OF KERALA
|
July 25, 2024 |
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NILESH RAMACHANDRA JAPTHAP Vs. STATE OF KERALA
|
April 3, 2024 |
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NIMESH Vs. STATE OF KERALA
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April 12, 2024 |
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NIMIJA Vs. STATE OF KERALA
|
November 15, 2024 |
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NINAN JACOB & ASSOCIATES Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
August 8, 2024 |
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NIRANJAN Vs. STATE OF KERALA
|
November 11, 2024 |
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NIRMAL RAJ Vs. STATE OF KERALA
|
January 22, 2024 |
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NIRMALA Vs. SAJEENDRAN
|
November 22, 2024 |
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NISAR K. Vs. ABDUL NASAR
|
May 17, 2024 |
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NISHA SABU Vs. STATE OF KERALA
|
December 6, 2024 |
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NISHAD Vs. STATE OF KERALA
|
May 24, 2024 |
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NISHAD Vs. STATE OF KERALA
|
May 7, 2024 |
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NISHAD K.U. Vs. JOINT COMMISSIONER, CENTRAL TAX AND CENTRAL EX CISE
|
December 17, 2024 |
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NISSAR Vs. STATE OF KERALA
|
July 30, 2024 |
|
NITHIN GOPI Vs. STATE OF KERALA
|
December 19, 2024 |
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NITHYA Vs. STATE OF KERALA
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March 22, 2024 |
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NIVEDYA Vs. ANOOP VIJAYAKUMAR
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March 19, 2024 |
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NIVYA P.R. Vs. VIPIN K.
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March 18, 2024 |
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NIYAS Vs. MOHANA
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November 13, 2024 |
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NIZAMUDHEEN MANAKKAT THODI Vs. STATE OF KERALA
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July 8, 2024 |
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NIZAR Vs. STATE OF KERALA
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November 29, 2024 |
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NIZAR MUHAMMED Vs. MILSY SHAJI
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September 2, 2024 |
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NOBLE PEREIRA Vs. STATE OF KERALA
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August 14, 2024 |
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NOEL JOSEPH Vs. STATE OF KERALA
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February 14, 2024 |
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NOORJAHAN BANDARAGOTHI Vs. UNION TERRITORY OF LAKSHADWEEP
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February 22, 2024 |
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NOUFAL M. Vs. STATE OF KERALA
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September 4, 2024 |
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NOUSHAD Vs. SUMESH P.V.
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May 7, 2024 |
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NOUSHAD RAHMAN Vs. TAHSILDAR, PEERMADE TALUK
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June 25, 2024 |
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NOUSHAD THEKKAYIL Vs. STATE OF KERALA
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July 11, 2024 |
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O.J.RAJU Vs. STATE OF KERALA
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June 21, 2024 |
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O.N.KRISHNA KUMAR Vs. TRAVANCORE DEVASWOM BOARD
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November 26, 2024 |
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O.N.KRISHNAN Vs. STATE OF KERALA
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November 25, 2024 |
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OFFICIAL LIQUIDATOR Vs. SUSHIL VIJOY ARORA
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March 12, 2024 |
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OMANA Vs. LEELA
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January 15, 2024 |
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OMANA Vs. STATE OF KERALA
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May 20, 2024 |
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OMANA SOMANADHAN Vs. DEEPU SOMAN
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July 4, 2024 |
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OMANAKUTTAN Vs. STATE OF KERALA
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April 5, 2024 |
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OMAR ABDUL WAHAB Vs. STATE OF KERALA
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December 20, 2024 |
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ONE EARTH ONE LIFE Vs. MINISTRY OF ENVIRONMENT
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March 6, 2024 |
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ORIENT EXCHANGE & FINANCIAL SERVICES Vs. ASST. COMMISSIONER OF CUSTOMS
|
July 31, 2024 |
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ORIENTAL INSURANCE CO. LTD Vs. VIJAYAKUMARAN NAIR
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May 3, 2024 |
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ORIENTAL INSURANCE CO. LTD. Vs. MARTIN XAVIER
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October 10, 2024 |
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ORIENTAL INSURANCE CO. LTD. Vs. JEEJA MOHAN
|
November 12, 2024 |
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ORIENTAL INSURANCE CO.LTD. Vs. RADHAKRISHNAN
|
April 9, 2024 |
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OUR INVESTMENTS ENTERPRISES LTD. Vs. SAIC ZACHARIAH
|
November 1, 2024 |
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P & C PROJECTS PVT LTD. Vs. INKEL LIMITED
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November 12, 2024 |
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P. ANILKUMAR Vs. VIJAYAKUMARI, DAUGHTER OF THANKAMMA
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March 7, 2024 |
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P. B. SOURBHAN Vs. STATE OF KERALA
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June 21, 2024 |
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P. GOPALAN Vs. STATE OF KERALA
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September 23, 2024 |
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P. HARISH Vs. STATE OF KERALA
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July 11, 2024 |
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P. MUHAMMED NIZAM Vs. STATE OF KERALA
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May 23, 2024 |
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P. SREENIVASAN Vs. BABU RAJ
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March 21, 2024 |
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P. SUNOJ Vs. STATE OF KERALA
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January 4, 2024 |
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P. UMMER KOYA Vs. STATE OF KERALA
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June 24, 2024 |
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P.A.JOSE Vs. UNION OF INDIA
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May 20, 2024 |
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P.A.RAJAN Vs. K.S. CHANDRAN
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April 11, 2024 |
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P.C. VARGHESE MUTHALALI Vs. STATE OF KERALA
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August 14, 2024 |
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P.C.MATHEW Vs. KUNJAMMA K.V.
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May 28, 2024 |
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P.C.RAJKUMAR Vs. DISTRICT COLLECTOR OFFICE OF THE DISTRICT COLLECTOR
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March 18, 2024 |
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P.G.MANU Vs. STATE OF KERALA
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March 22, 2024 |
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P.G.SANTHOSH Vs. P.G.SHAJI
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February 14, 2024 |
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P.H. BABU ANSARI Vs. VILLAGE OFFICER
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April 4, 2024 |
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P.HAMSA Vs. SHANAVAS
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June 12, 2024 |
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P.J.JOY Vs. CORPORATION OF KOCHI
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April 3, 2024 |
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P.K. BABY Vs. STATE OF KERALA
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October 10, 2024 |
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P.K. SALAM Vs. STATE OF KERALA
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May 31, 2024 |
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P.K.AHAMMED Vs. STATE OF KERALA
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April 11, 2024 |
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P.M.KURIA Vs. DEEPA MOHANAN
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August 2, 2024 |
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P.N. BALARAM Vs. EZHUTHASSAN ELECTRONICS (P) LTD
|
May 27, 2024 |
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P.N.RAMASWAMI Vs. B. SESHAMBAL
|
February 13, 2024 |
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P.P. FAROOQUE Vs. DEPUTY SUPERINTENDENT OF POLICE
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January 17, 2024 |
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P.P.SANAL Vs. STATE OF KERALA
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September 10, 2024 |
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P.R.RAMACHANDRAN Vs. STATE CHIEF INFORMATION COMMISSIONER
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July 2, 2024 |
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P.S.SREEDHARAN PILLAI Vs. STATE OF KERALA
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November 8, 2024 |
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P.T.THOMAS Vs. STATE OF KERALA
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May 21, 2024 |
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P.V.JEEVESH Vs. UNION OF INDIA
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August 19, 2024 |
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P.V.NANDAKUMAR Vs. STATE OF KERALA
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March 4, 2024 |
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P.VELAYUDHAN NAIR Vs. STATE OF KERALA
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November 18, 2024 |
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P.YAHIYA Vs. STATE OF KERALA
|
January 9, 2024 |
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PADMA CONDUCTORS PVT. LTD Vs. MIRC ELECTRONICS
|
February 7, 2024 |
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PADMAJA Vs. ASOKAN
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May 31, 2024 |
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PADMAKUMAR Vs. STATE OF KERALA
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November 5, 2024 |
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PADMANABHAN Vs. STATE OF KERALA
|
October 29, 2024 |
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PADMANABHAN P.K. Vs. DEPUTY DIRECTOR OF PANCHAYATHS
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February 27, 2024 |
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PADMINI P.M. Vs. STATE OF KERALA
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November 20, 2024 |
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PAKKAR Vs. PUBLIC WORKS DEPARTMENT
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November 22, 2024 |
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PALAKKA SHAJI Vs. STATE OF KERALA
|
August 14, 2024 |
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PALATTUTHARAYIL NABEESU Vs. CHEMBRA RADHAKRISHNAN NAIR
|
January 22, 2024 |
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PALGHAT DISTRICT SALAFI EDUCATIONAL ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
|
July 30, 2024 |
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PANACHIKA PALLIYALI JUMA-ATH PALLI PARIPALANA COMMITTEE Vs. VATTOLA ABOOBACKER
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December 3, 2024 |
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PARAKKAT NASEER Vs. STATE OF KERALA
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September 13, 2024 |
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PARAPPANANGADI REGIONAL HOUSING CO-OPERA Vs. STATE OF KERALA
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January 18, 2024 |
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PARAYIL KUNHIRAMAN NAIR Vs. SASIKUMAR
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October 17, 2024 |
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PARTHASARATHI .M Vs. STATE OF KERALA
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April 5, 2024 |
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PAUL Vs. STATE OF KERALA
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December 5, 2024 |
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PAVAN M. Vs. STATE OF KERALA
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May 7, 2024 |
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PAVIZHAMMA Vs. MANGALAMMA
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January 10, 2024 |
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PAYYAMPALLI GEORGEKUTTY Vs. STATE OF KERALA
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July 29, 2024 |
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PENTAFOUR ASSOCIATES Vs. STATE OF KERALA
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May 24, 2024 |
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PEPSICO INDIA HOLDINGS PVT. LTD. Vs. STATE OF KERALA
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September 4, 2024 |
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PETRA CRUSHERS Vs. STATE ENVIRONMENT IMPACT
|
April 12, 2024 |
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PHILIP MATHEW Vs. UNIVERSITY OF CALICUT
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July 18, 2024 |
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PHILOMINA GEORGE Vs. STATE OF KERALA
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March 12, 2024 |
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PK.JAGDEV Vs. INDIAN BANK
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March 19, 2024 |
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PLANTATION CORPORATION OF KERALA LIMITED Vs. STATE OF KERALA
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May 27, 2024 |
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POLSONS DISTILLERY Vs. STATE OF KERALA
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April 3, 2024 |
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PONNUDHURAI Vs. STATE OF KERALA
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March 12, 2024 |
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PONNUDHURAI Vs. STATE OF KERALA
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January 16, 2024 |
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POOJA CONSTRUCTIONS Vs. SECRETARY, KERALA URANMA DEVASWOM BOARD
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August 30, 2024 |
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POOKUNHI PALLICHAM Vs. STATE OF KERALA
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January 18, 2024 |
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POORAM FINSERV PVT. LTD. Vs. SANTHOSH KUMAR ROBINSON
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September 6, 2024 |
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POULOSE Vs. STATE OF KERALA
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January 23, 2024 |
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POWERGRID COPORATION OF INDIA Vs. HAJIRA
|
July 3, 2024 |
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POYIL SALIM Vs. THAZHE KANDOTH MARIYAM
|
January 23, 2024 |
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PR.COMMISSIONER OF INCOME TAX Vs. M.K.RAJENDRAN PILLAI
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December 3, 2024 |
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PRABHAKARAN Vs. STATE OF KERALA
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November 21, 2024 |
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PRABHAKARAN P. Vs. STATE OF KERALA
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June 3, 2024 |
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PRABHAKARAN P. Vs. STATE OF KERALA
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September 20, 2024 |
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PRABIN RAJ Vs. STATE OF KERALA
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June 25, 2024 |
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PRABITHA P.B. Vs. STATE OF KERALA
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March 11, 2024 |
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PRADEEP Vs. STATE OF KERALA
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July 8, 2024 |
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PRADEEP Vs. DISTRICT DRUG DISPOSAL COMMITTEE
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March 1, 2024 |
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PRADEEP Vs. STATE OF KERALA
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May 30, 2024 |
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PRADEEP KUMAR K.V. Vs. STATE OF KERALA
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February 16, 2024 |
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PRADEESH Vs. S.M.SHEEBA RANI
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March 20, 2024 |
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PRADEESH KUMAR Vs. STATE OF KERALA
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August 1, 2024 |
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PRAHALADHAN Vs. PANKAJAKSHI
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June 7, 2024 |
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PRAJARAJ D. Vs. STATE OF KERALA
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June 20, 2024 |
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PRAJEESH Vs. STATE OF KERALA
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May 14, 2024 |
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PRAJITH C.V. Vs. STATE OF KERALA
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July 19, 2024 |
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PRAKASAN Vs. STATE OF KERALA
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August 29, 2024 |
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PRAKASH Vs. STATE OF KERALA
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September 30, 2024 |
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PRAKASH Vs. VANDANA
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July 19, 2024 |
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PRAKASH Vs. LAZITHA
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July 23, 2024 |
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PRAKASH N Vs. G.W.L.P. SCHOOL
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April 11, 2024 |
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PRAMEELA Vs. PAVITHRAN
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October 8, 2024 |
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PRAMOD Vs. VIMALA
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July 24, 2024 |
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PRAMOD Vs. SECRETARY, SULTANPET DIOCESE SOCIETY
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September 25, 2024 |
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PRANAV SURESH Vs. STATE OF KERALA
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February 8, 2024 |
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PRASAD Vs. STATE OF KERALA
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February 9, 2024 |
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PRASAD Vs. STATE OF KERALA
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June 13, 2024 |
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PRASAD Vs. STATE OF KERALA
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March 26, 2024 |
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PRASAD Vs. STATE OF KERALA
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November 29, 2024 |
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PRASAD Vs. STATE OF KERALA
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July 11, 2024 |
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PRASAD K.G. Vs. STATE OF KERALA
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March 15, 2024 |
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PRASAD.A.V Vs. UNION OF INDIA
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November 28, 2024 |
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PRASANNA Vs. STATE OF KERALA
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August 14, 2024 |
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PRASANNA Vs. STATE OF KERALA
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November 27, 2024 |
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PRASANNA KUMAR Vs. STATE OF KERALA
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February 20, 2024 |
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PRASANNAN Vs. STATE OF KERALA
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February 13, 2024 |
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PRASANTH K.S. Vs. STATE OF KERALA
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September 5, 2024 |
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PRASANTH P. Vs. STATE OF KERALA
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November 2, 2024 |
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PRASHOB PETER K.J Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY COCHIN UNIVERSITY
|
April 30, 2024 |
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PRASUL PRAVEEN Vs. STATE OF KERALA
|
December 24, 2024 |
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PRATHEESH KUMAR P. Vs. STATE OF KERALA
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June 13, 2024 |
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PRAVEEN KUMAR Vs. STATE OF KERALA
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April 3, 2024 |
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PRAVEEN KUMAR D.A Vs. STATE OF KERALA
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September 23, 2024 |
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PRAVEEN KUMAR K.P. Vs. KERALA PUBLIC SERVICE COMMISSION
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April 30, 2024 |
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PRAVEESH Vs. REVENUE DIVISIONAL OFFICER
|
March 7, 2024 |
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PRAVEESH C Vs. STATE OF KERALA
|
June 5, 2024 |
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PREETHI G. V. Vs. ANIDARSA K.
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June 13, 2024 |
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PREMACHANDRAN P. Vs. STATE OF KERALA
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May 20, 2024 |
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PREMAKUMARI R. Vs. O.K.SIVASANKARA PILLAI
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January 4, 2024 |
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PREMALATHA Vs. DISTRICT COLLECTOR
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March 13, 2024 |
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PREMARAJ .M.A Vs. UNION OF INDIA
|
March 25, 2024 |
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PREMCHAND.R.NAIR Vs. INTEGRATED HOUSING DEVELOPERS LIMITED
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February 23, 2024 |
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PRENI MOHAN Vs. STATE OF KERALA
|
December 17, 2024 |
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PRIDHILAL Vs. STATE OF KERALA
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December 24, 2024 |
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PRINCIPAL Vs. RUWISE E.A.
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March 20, 2024 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. GRACY BABU
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April 3, 2024 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SAHYADRI CO-OPERATIVE CREDIT SOCIETY LTD
|
September 4, 2024 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ARUN MAJEED
|
July 19, 2024 |
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PRINCIPAL, S.H.COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
|
November 21, 2024 |
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PRINCY MOL Vs. STATE OF KERALA
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November 15, 2024 |
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PRIYA ABRAHAM Vs. NAVIN SCARIA
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April 8, 2024 |
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PRIYAMVADA Vs. RAHUFINA
|
January 9, 2024 |
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PRIYARENJAN Vs. STATE OF KERALA
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March 4, 2024 |
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PROFESSIONAL COPIER SERVICES INDIA (PVT) LTD Vs. STATE OF KERALA
|
January 9, 2024 |
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PUNNAPPADAM KAKKOD PUTHANPALLY JUMA ATH Vs. KERALA STATE WAQF BOARD
|
March 14, 2024 |
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PUSHPA K V Vs. STATE OF KERALA
|
July 31, 2024 |
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PUTHILLAM RASHEED Vs. PUTHILLAM CHERIYAKOYA
|
July 4, 2024 |
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R. ASOKAN Vs. STATE OF KERALA
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April 19, 2024 |
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R. G. RADHAKRISHNAN Vs. STATE OF KERALA
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January 31, 2024 |
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R.HAREESH BABU Vs. ANJU HARIHARAN
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February 6, 2024 |
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R.K.RAMAKRISHANAN Vs. P.C. MOOSA HAJI
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May 3, 2024 |
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R.K.VENTURES Vs. DIST. SUPERINTENDENT OF POLICE
|
September 27, 2024 |
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R.K.VENTURES Vs. DISTRICT SUPERINTENDENT OF POLICE
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September 9, 2024 |
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R.MANOHARAN Vs. HLL LIFE CARE LIMITED
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July 3, 2024 |
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R.RANGARAJAN Vs. STATE OF KERALA
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January 23, 2024 |
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RACHEL JOSEPH Vs. STATE OF KERALA
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February 14, 2024 |
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RADHAKRISHNAN Vs. JAYHO KURIES PVT.LTD.
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July 29, 2024 |
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RADHAMANI AMMA Vs. STATE OF KERALA
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April 3, 2024 |
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RADHIKA Vs. UNNIKRISHNAN
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February 20, 2024 |
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RADHIKA KAPAHTIA Vs. STATE OF KERALA
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March 20, 2024 |
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RAFEEK C. Vs. STATE OF KERALA
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September 10, 2024 |
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RAFEEK C. Vs. STATE OF KERALA
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August 30, 2024 |
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RAFEEQ C. S. Vs. STATE OF KERALA
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December 24, 2024 |
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RAGESH Vs. STATE OF KERALA
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August 30, 2024 |
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RAGHAVAN Vs. REVENUE DIVISIONAL OFFICER
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May 22, 2024 |
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RAGHAVAN Vs. DEVAYANI
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March 5, 2024 |
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RAGHUL Vs. STATE OF KERALA
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December 10, 2024 |
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RAGHUNADAN Vs. STATE OF KERALA
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June 13, 2024 |
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RAGHUVARAN Vs. STATE OF KERALA
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November 20, 2024 |
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RAHIYA Vs. JASNA
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March 13, 2024 |
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RAHMATULLA Vs. STATE OF KERALA
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January 10, 2024 |
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RAHUL Vs. STATE OF KERALA
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August 5, 2024 |
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RAHUL NAIR Vs. STATE OF KERALA
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June 24, 2024 |
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RAHUL T. R. Vs. STATE OF KERALA
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April 11, 2024 |
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RAHUL.R Vs. STATE OF KERALA
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January 25, 2024 |
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RAIHAN Vs. STATE OF KERALA
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December 13, 2024 |
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RAINA SUSAN Vs. STATE OF KERALA
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March 7, 2024 |
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RAJA ALIAS MOHAMMED ALI ISMAIL SAIT Vs. KERALA STATE WAKF BOARD
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July 9, 2024 |
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RAJA KURUP Vs. STATE BANK OF INDIA
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July 2, 2024 |
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RAJACHANDRASEKHARAN Vs. STATE OF KERALA
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March 19, 2024 |
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RAJAGOPAL Vs. VENUGOPAL
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May 20, 2024 |
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RAJAN Vs. STATE OF KERALA
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July 1, 2024 |
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RAJAN Vs. STATE OF KERALA
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July 2, 2024 |
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RAJAN P.K. Vs. DISTRICT COLLECTOR
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June 28, 2024 |
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RAJAN SKARIAH Vs. VINCY MATHEW
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February 20, 2024 |
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RAJAN T.V. Vs. STATE OF KERALA
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February 28, 2024 |
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RAJAN. M.A. Vs. AUTHORIZED OFFICER SOUTH INDIAN BANK
|
February 23, 2024 |
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RAJANEESH RAJ RAJAN Vs. AUTHORIZED OFFICER, CHOLAMANDALAM INVESTMENT AND FINANCE CO., LTD.
|
June 26, 2024 |
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RAJASEKHARAN NAIR Vs. RAJALEKSHMI
|
January 9, 2024 |
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RAJASREE Vs. STATE OF KERALA
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February 16, 2024 |
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RAJEEV Vs. SUNIL
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April 9, 2024 |
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RAJEEVAN.P. V, Vs. M. K. JAYAKRISHNAN
|
July 2, 2024 |
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RAJESH Vs. SUB DIVISIONAL MAGISTRATE
|
March 18, 2024 |
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RAJESH Vs. STATE OF KERALA
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May 27, 2024 |
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RAJESH Vs. STATE OF KERALA
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February 29, 2024 |
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RAJESH Vs. DISTRICT GEOLOGIST
|
June 18, 2024 |
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RAJESH @ SUNIL Vs. STATE OF KERALA
|
August 8, 2024 |
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RAJESH DAMODARAN Vs. CHERUTHAZHAM GRAMA PANCHAYATH
|
December 4, 2024 |
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RAJESH GOPALAKRISHNAN Vs. STATE OF KERALA
|
June 14, 2024 |
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RAJESH GOPALAKRISHNAN Vs. STATE OF KERALA
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July 17, 2024 |
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RAJESH KUMAR K. T. Vs. STATE OF KERALA
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March 20, 2024 |
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RAJESH R. Vs. STATE OF KERALA
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January 5, 2024 |
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RAJESH S. Vs. STATE OF KERALA
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May 7, 2024 |
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RAJGUL Vs. STATE OF KERALA
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September 11, 2024 |
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RAJILA Vs. BHARAT SANCHAR NIGAM LTD
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June 13, 2024 |
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RAJITH K.P. Vs. STATE OF KERALA
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January 15, 2024 |
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RAJITHA Vs. STATE OF KERALA
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May 28, 2024 |
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RAJIV GANDHI CO-OPERATIVE HOSPITAL LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 2, 2024 |
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RAJU Vs. DEEPAK
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June 5, 2024 |
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RAJU GEORGE Vs. STATE OF KERALA
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July 18, 2024 |
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RAJU M.A. Vs. STATE OF KERALA
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November 8, 2024 |
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RAM MAHESH KUSHWA Vs. STATE OF KERALA
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January 11, 2024 |
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RAMAKRISHNAN Vs. MOOSA HAJI
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May 3, 2024 |
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RAMAKRISHNAN Vs. UNNIKRISHNAN
|
July 19, 2024 |
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RAMANATTU MOTOR CORP. Vs. AUTHORIZED OFFICER UNDER SARFAESI ACT
|
October 7, 2024 |
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RAMAPURAM REGIONAL SERVICE CO-OP BANK Vs. CHIEF ELE
|
September 6, 2024 |
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RAMAVARMA CLUB Vs. STATE OF KERALA
|
January 10, 2024 |
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RAMEES M.P. Vs. STATE OF KERALA
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August 14, 2024 |
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RAMESH Vs. JYOTHI MARUTHIYODAN
|
July 15, 2024 |
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RAMJITH Vs. STATE OF KERALA
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July 2, 2024 |
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RAMKUMAR Vs. UNION OF INDIA
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June 10, 2024 |
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RAMLATH Vs. STATE OF KERALA
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May 24, 2024 |
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RAMSEENA S Vs. STATE OF KERALA
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February 20, 2024 |
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RAMSHAD T.V. Vs. STATE OF KERALA
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March 5, 2024 |
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RANGANNA Vs. STATE OF KERALA
|
June 25, 2024 |
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RANJITH B. MOOLYA Vs. REVENUE DIVISIONAL OFFICER
|
August 16, 2024 |
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RANJITH CHANDRAN Vs. SENIOR GENERAL MANAGER -HRD
|
June 20, 2024 |
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RANJITHA R. Vs. STATE OF KERALA
|
January 4, 2024 |
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RASHA Vs. KERALA STATE BEVERAGES
|
June 3, 2024 |
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RASHEED K.S Vs. STATE OF KERALA
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July 11, 2024 |
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RASHEEDA BANO Vs. UNION OF INDIA
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July 23, 2024 |
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RASHID Vs. STATE OF KERALA
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January 9, 2024 |
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RASHID M. Vs. STATE OF KERALA
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August 2, 2024 |
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RASHID MUHAMMED KUNJU Vs. STATE OF KERALA
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July 18, 2024 |
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RASHIDUL HAQUE Vs. STATE OF KERALA
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August 5, 2024 |
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RASIYA Vs. MUHAMMED NAVAS
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August 5, 2024 |
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RATHEESH Vs. STATE OF KERALA
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August 13, 2024 |
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RATHEESH Vs. STATE OF KERALA
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September 20, 2024 |
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RATHEESH Vs. STATE OF KERALA
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November 4, 2024 |
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RATHEESH K. C. Vs. STATE OF KERALA
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June 6, 2024 |
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RATHEESH K.R Vs. DIRECTOR, AKSHAYA PROJECT
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February 2, 2024 |
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RATHEESHAN K. Vs. STATE OF KERALA
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September 11, 2024 |
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RATHNAMANI Vs. K.P.PARAMESWARAN
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June 3, 2024 |
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RATNAKARAN Vs. STATE OF KERALA
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February 13, 2024 |
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RAVEENDRAN NAIR Vs. BHASKARAN
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January 18, 2024 |
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RAVEENDRAN P. Vs. STATE OF KERALA
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February 26, 2024 |
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RAVICHANDRAN V.K. Vs. STATE OF KERALA
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July 5, 2024 |
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RAYBOW BUILDERS AND DEVELOPERS PVT. LTD Vs. SPECIAL TAHASILDAR(LA) GENERAL COLLECTORATE, KAKKANAD
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June 20, 2024 |
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RAZAK Vs. ADDITIONAL TAHSILDAR
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October 22, 2024 |
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RDS PROJECTS LTD. Vs. STATE OF KERALA
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February 23, 2024 |
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REGHUNATH P MENON Vs. STATE OF KERALA
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March 19, 2024 |
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REGIN VINNY Vs. UNION OF INDIA
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January 30, 2024 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. ELITE FOODS PVT. LTD.
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December 5, 2024 |
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REJEENA A.F. Vs. STATE OF KERALA
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April 5, 2024 |
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REJI Vs. STATE OF KERALA
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November 8, 2024 |
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REJI P. Vs. STATE OF KERALA
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November 12, 2024 |
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REJU Vs. STATE OF KERALA
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March 21, 2024 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. REMA
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April 5, 2024 |
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REMA RAGHAVAN Vs. STATE OF KERALA
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November 4, 2024 |
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REMA VIJAYALAL Vs. STATE OF KERALA
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February 19, 2024 |
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REMADEVI Vs. STATE OF KERALA
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July 2, 2024 |
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REMI ABRAHAM Vs. REJI R.
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August 9, 2024 |
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RENJITH Vs. STATE OF KERALA
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May 7, 2024 |
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RENJITH KUMAR Vs. STATE OF KERALA
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March 19, 2024 |
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RENJITH RAJ Vs. STATE
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January 16, 2024 |
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RENJU Vs. STATE OF KERALA
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February 22, 2024 |
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RENUKA K. Vs. STATE OF KERALA
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August 30, 2024 |
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RESEARCH INSTITUTE Vs. ASIAN SCHOOL OF BUSINESS
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April 9, 2024 |
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RESHMA JINESH Vs. STATE OF KERALA
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December 27, 2024 |
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RIXON K. V Vs. STEEL AND INDUSTRIAL FORGING LIMITED
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February 28, 2024 |
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ROBIN REJI Vs. STATE OF KERALA
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June 21, 2024 |
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ROBIN REJI Vs. STATE OF KERALA
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June 4, 2024 |
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ROMEO VICTOR Vs. CHERANALLOOR GRAMA PANCHAYATH
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February 7, 2024 |
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ROSAMMA JOSE Vs. STATE OF KERALA
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December 11, 2024 |
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ROSEMARY VARKEY.M. Vs. STATE OF KERALA
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July 18, 2024 |
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ROSHAN JACOB OOMMEN Vs. STATE OF KERALA
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May 23, 2024 |
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ROSHAN KURIAN Vs. MARIYAM ALIAS POULY
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February 15, 2024 |
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ROSHANKURIAN Vs. MARIYAM
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July 26, 2024 |
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ROY M MATHEW Vs. AGRICULTURAL OFFICER
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February 15, 2024 |
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S DEEPAK Vs. STATE OF KERALA
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February 6, 2024 |
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S. MANIMEKHALA Vs. STATE OF KERALA
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January 29, 2024 |
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S. MOHAN Vs. STATE OF KERALA
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January 9, 2024 |
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S. SURENDRAN Vs. STATE OF KERALA
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April 16, 2024 |
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S. VIJAYAN Vs. COMMISSIONER OF STATE GOODS AND SERVICE TAXES DEPARTMENT
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February 26, 2024 |
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S.HARIHARAN PILLAI Vs. SINDHU B
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February 14, 2024 |
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S.JAYALEKSHMI Vs. STATE OF KERALA
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April 9, 2024 |
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S.KAMALADHARAN Vs. MANAGING DIRECTOR, KERALA SHIPPING AND INLAND NAVIGATION CORPORATION LTD
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June 3, 2024 |
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S.MOHAMMED NOWFAL Vs. STATE OF KERALA
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October 22, 2024 |
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S.N.D.P.YOGAM Vs. K.P.GOPI
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February 8, 2024 |
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SABU Vs. STATE OF KERALA
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September 23, 2024 |
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SABU GEORGE Vs. STATE OF KERALA
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February 29, 2024 |
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SACHIN CHANDRAN E. Vs. STATE OF KERALA
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November 15, 2024 |
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SACRED HEART MEDICAL TRUST Vs. STATE OF KERALA
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January 4, 2024 |
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SADASIVAN Vs. REJI MON
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January 15, 2024 |
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SADHAM Vs. STATE OF KERALA
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January 25, 2024 |
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SADHIK ALI Vs. STATE OF KERALA
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February 23, 2024 |
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SADHOO BEEDI ENTERPRISES Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT
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December 4, 2024 |
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SADIK K.K. Vs. STATE OF KERALA
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February 9, 2024 |
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SADIQ Vs. STATE OF KERALA
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September 13, 2024 |
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SAF Vs. REVENUE DIVISIONAL OFFICER
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March 1, 2024 |
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SAFWAN P.N. Vs. STATE OF KERALA
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November 6, 2024 |
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SAFWAN SATHAR.V.P Vs. STATE OF KERALA
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July 26, 2024 |
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SAHANESH K. Vs. STATE OF KERALA
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June 14, 2024 |
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SAHEER Vs. NATIONAL INVESTIGATION AGENCY
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July 19, 2024 |
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SAHESH RAFEEQUE Vs. NURAL INSHIRA BINTI ABDUL KAREEM
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July 2, 2024 |
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SAIBI SAIMON Vs. STATE OF KERALA
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July 5, 2024 |
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SAIDALAVI Vs. STATE TAX OFFICER
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September 23, 2024 |
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SAIDALAVI MASTER Vs. STATE OF KERALA
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February 29, 2024 |
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SAIDALAVI PONIYERI Vs. RAIHANATH PADANCHERRY
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November 8, 2024 |
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SAIDU MUHAMMED Vs. STATE OF KERALA
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October 9, 2024 |
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SAIJU Vs. STATE OF KERALA
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September 5, 2024 |
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SAILAJA Vs. A. DURAIRAJ
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April 30, 2024 |
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SAINA VIDEO VISION Vs. CENTURY FILMS
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March 18, 2024 |
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SAINABA Vs. STATE OF KERALA
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April 10, 2024 |
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SAINT-GOBAIN INDIA PVT. LTD Vs. DEEPAK ACHUTHAN
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February 15, 2024 |
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SAJAN Vs. STATE OF KERALA
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April 16, 2024 |
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SAJAN T.SUNNY Vs. STATE OF KERALA
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January 31, 2024 |
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SAJANA P. SABU Vs. STATE OF KERALA
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June 21, 2024 |
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SAJEEB Vs. STATE OF KERALA
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August 2, 2024 |
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SAJEEV Vs. STATE OF KERALA
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March 21, 2024 |
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SAJEEV Vs. STATE OF KERALA
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February 23, 2024 |
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SAJEEV Vs. ABDUL RASHEED
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March 15, 2024 |
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SAJEEV DAN MATHEW Vs. STATE OF KERALA
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June 14, 2024 |
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SAJEEV KUMAR M.N. Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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April 25, 2024 |
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SAJEEV S/O.SUKUMARAN Vs. STATE OF KERALA
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December 9, 2024 |
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SAJID MUHAMMEDKUTTY Vs. STATE OF KERALA
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July 26, 2024 |
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SAJIMON PARAYIL Vs. STATE OF KERALA
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August 13, 2024 |
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SAJITH Vs. STATE OF KERALA
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September 3, 2024 |
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SAJITH Vs. STATE OF KERALA
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June 7, 2024 |
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SAJITH Vs. STATE OF KERALA
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July 26, 2024 |
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SAJITH SHYAM Vs. STATE OF KERALA
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September 27, 2024 |
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SAJITHA Vs. KARAPPARA MINI CHITTY FUND
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December 16, 2024 |
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SAJITHA V.P. Vs. STATE OF KERALA
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April 12, 2024 |
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SAJITHABAI Vs. KERALA WATER AUTHORITY
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March 18, 2024 |
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SAJNA Vs. AJITH KUMAR
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July 26, 2024 |
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SAJU KRISHNAN Vs. SUB COLLECTOR AND PRESIDING OFFICER
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November 26, 2024 |
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SAJU KURIAKOSE Vs. STATE OF KERALA
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March 5, 2024 |
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SAJU SATHYAN Vs. MERITRA HOMES (P) LTD
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January 18, 2024 |
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SAKEER Vs. STATE OF KERALA
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June 24, 2024 |
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SAKEER K. Vs. STATE OF KERALA
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April 25, 2024 |
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SAKTHIVEL Vs. STATE OF KERALA
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August 13, 2024 |
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SALEENA Vs. MOHAMEDKUNHI
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May 31, 2024 |
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SALIM Vs. STATE OF KERALA
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March 4, 2024 |
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SALIM A. Vs. STATE OF KERALA
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September 13, 2024 |
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SALMAN MOHAMMED SHAJAHAN Vs. STATE OF KERALA
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April 11, 2024 |
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SAM JOHN T.THOMAS Vs. STATE OF KERALA
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October 15, 2024 |
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SAMEER Vs. STATE OF KERALA
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March 15, 2024 |
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SAMIRUDHEEN Vs. STATE OF KERALA
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August 7, 2024 |
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SAMUEL K. MATHAI Vs. STATE OF KERALA
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January 30, 2024 |
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SANAL Vs. STATE OF KERALA
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May 14, 2024 |
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SANAM SAHIB Vs. AKHILRAJ
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July 5, 2024 |
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SANCE LABORATORIES PVT. LTD Vs. UNION OF INDIA
|
October 10, 2024 |
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SANDEEP Vs. STATE OF KERALA
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April 17, 2024 |
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SANDEEP Vs. STATE OF KERALA
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February 9, 2024 |
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SANDEEP Vs. STATE OF KERALA
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February 6, 2024 |
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SANDEEP G. Vs. STATE OF KERALA
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July 5, 2024 |
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SANDEEP SAJU Vs. STATE OF KERALA
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August 2, 2024 |
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SANDEEP SAJU Vs. STATE OF KERALA
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July 18, 2024 |
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SANDHU M THOMAS Vs. STATE OF KERALA
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March 20, 2024 |
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SANDHYA S. PAI Vs. M. VIJAYA SANKAR
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July 31, 2024 |
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SANDHYAVU Vs. PETER
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April 5, 2024 |
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SANEESHA Vs. VILLAGE OFFICER
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July 3, 2024 |
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SANGHA ERECTORS PVT LTD Vs. LAXMI CRANES AND TRAILERS PVT LTD
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January 8, 2024 |
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SANITHA SAJI Vs. SALIMKUMAR
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February 5, 2024 |
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SANITHJAN S. Vs. UNION OF INDIA
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November 6, 2024 |
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SANJAI A.T Vs. STATE OF KERALA
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February 14, 2024 |
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SANJAY EKNATH JADHAV Vs. STATE OF KERALA
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January 30, 2024 |
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SANJAY ORAON Vs. STATE OF KERALA
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February 6, 2024 |
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SANOOP Vs. STATE OF KERALA
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February 1, 2024 |
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SANTHA Vs. P.V.AYYAPPANEZHUTHASSAN
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February 13, 2024 |
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SANTHA Vs. SOUTHERN RAILWAY
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February 2, 2024 |
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SANTHA BAI Vs. ANUSUYA BAI
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October 10, 2024 |
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SANTHA V. Vs. STATE OF KERALA
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June 4, 2024 |
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SANTHOSH Vs. STATE OF KERALA
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September 24, 2024 |
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SANTHOSH Vs. STATE OF KERALA
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January 4, 2024 |
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SANTHOSH Vs. KERALA STATE BEVARAGES
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November 18, 2024 |
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SANTHOSH Vs. STATE
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March 7, 2024 |
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SANTHOSH JACOB Vs. TAHSILDAR
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March 19, 2024 |
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SANTHOSH KUMAR C.V Vs. DHANYA SREEDHARAN
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October 15, 2024 |
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SANTHOSH KUMAR G.L. Vs. STATE OF KERALA
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November 12, 2024 |
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SANTHOSH KUMAR N.S. Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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July 15, 2024 |
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SANTHOSH MATHEW Vs. K.JOHN
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April 12, 2024 |
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SANTOSH KUMAR Vs. STATE OF KERALA
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April 9, 2024 |
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SARADA Vs. STATE OF KERALA
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January 5, 2024 |
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SARANYA Vs. STATE OF KERALA
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April 12, 2024 |
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SARANYA RAJAN Vs. STATE OF KERALA
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May 20, 2024 |
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SARATH Vs. STATE OF KERALA
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March 5, 2024 |
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SARATH Vs. PRASANTH
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July 5, 2024 |
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SARATH C Vs. MUTHOOT LEASING & FINANCE LTD
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October 30, 2024 |
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SARATH G. NAIR Vs. STATE OF KERALA
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September 10, 2024 |
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SARATH KUMAR Vs. STATE OF KERALA
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September 26, 2024 |
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SARATH RAJ Vs. STATE OF KERALA
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May 20, 2024 |
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SARATH RAJ Vs. STATE OF KERALA
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January 19, 2024 |
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SARFARAS O.T. Vs. STATE OF KERALA
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November 28, 2024 |
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SAROJAM L Vs. STATE OF KERALA
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January 30, 2024 |
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SAROJINI Vs. MEETHALE KADIYANTHOTTATHIL
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March 20, 2024 |
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SAROJINI AMMA Vs. KRISHNAN NAIR
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January 3, 2024 |
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SAROJINI AMMA Vs. PALACE ADMINISTRATION BOARD
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October 15, 2024 |
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SASEENDRAN NAIR Vs. VISWANATHAN NAIR
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October 30, 2024 |
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SASI Vs. K.MOHANAN
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February 13, 2024 |
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SASI @ KAKKAKOTHI Vs. STATE OF KERALA
|
January 9, 2024 |
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SASI ELOOR Vs. KERALA STATE ELECTRICITY BOARD
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September 3, 2024 |
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SASI G.R. Vs. UNIVERSITY OF CALICUT
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February 21, 2024 |
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SASIDHARAN Vs. MADHU
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March 7, 2024 |
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SASIDHARAN Vs. UNION OF INDIA
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December 11, 2024 |
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SASIDHARAN A. Vs. VIJAYAN UNNITHAN
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January 9, 2024 |
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SASIKUMAR Vs. STATE OF KERALA
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April 11, 2024 |
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SASIKUMAR Vs. STATE OF KERALA
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July 31, 2024 |
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SASIPRIYAN S. Vs. STATION HOUSE OFFICER
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January 4, 2024 |
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SATHEESAN NAIR Vs. NIZARUDEEN
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June 19, 2024 |
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SATHEESH Vs. STATE OF KERALA
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June 19, 2024 |
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SATHEESH Vs. STATE OF KERALA
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January 23, 2024 |
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SATHEESH JOSEPH Vs. STATE OF KERALA
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June 26, 2024 |
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SATHEESH KUMAR D. Vs. SPECIAL SALE OFFICER MOOSPET SERVICE CO-OPERATIVE BANK LTD.
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March 27, 2024 |
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SATHEESH RAJ PILLAI Vs. UNION OF INDIA
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June 27, 2024 |
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SATHEESHKUMAR Vs. CBI
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March 13, 2024 |
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SATHEESHKUMAR Vs. PAUL
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April 12, 2024 |
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SATHI KUMARI Vs. SECRETARY
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February 15, 2024 |
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SATHISHA Vs. STATE OF KERALA
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January 8, 2024 |
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SATHYA SAI ORPHANAGE TRUST Vs. STATE OF KERALA
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February 27, 2024 |
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SATHYAJA SHANKAR Vs. STATE OF KERALA
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March 27, 2024 |
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SATISH Vs. STATE OF KERALA
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October 24, 2024 |
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SATISH MOTILAL BIDRI Vs. UNION OF INDIA.
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June 28, 2024 |
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SAYYID IMBICHI KOYA THANGAL Vs. STATE OF KERALA
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August 9, 2024 |
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SEBASTIAN PAUL Vs. P.R. ASHOKAN
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December 11, 2024 |
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SEBASTIAN PAUL Vs. DEEPAK J.M.
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December 11, 2024 |
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SEBASTIAN VARKEY Vs. JOSEPH
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July 30, 2024 |
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SEBIN THOMAS Vs. STATE OF KERALA
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June 19, 2024 |
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SECRETARY, MAR ATHANASIUS COLLEGE ASSOCIATION Vs. STATE OF KERALA
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June 25, 2024 |
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SECRETARY, TRICHUR TENNIS TRUST Vs. KERALA STATE ELECTRICITY BOARD
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October 16, 2024 |
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SECRETARY-REGISTRAR, TECHNOPARK Vs. MUNICIPAL CORPORATION OF THIRUVANANTHAPURAM
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June 10, 2024 |
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SEENA EMMANUEL Vs. UNION OF INDIA
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May 21, 2024 |
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SEETHA DEVI Vs. JAYALAKSHMI
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November 29, 2024 |
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SELF EMPLOYERS SERVICE SOCIETY Vs. COMPETENT AUTHORITY
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July 15, 2024 |
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SELVARAJ Vs. STATE OF KERALA
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May 21, 2024 |
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SELVARAJ Vs. STATE OF KERALA
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February 23, 2024 |
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SEPC LIMITED Vs. V.S.SUNILKUMAR
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February 27, 2024 |
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SETHU G. S. Vs. STATE OF KERALA
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September 23, 2024 |
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SETHU T. UDAYAN Vs. STATE OF KERALA
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July 4, 2024 |
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SHA VALLABHDAS VRAJLAL Vs. SHA MANSUKHLAL VRAJLAL
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August 6, 2024 |
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SHAAN FINANCE LTD. Vs. A.K.SHAKKEER
|
July 4, 2024 |
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SHABANA Vs. JUDE
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January 15, 2024 |
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SHABEER M. Vs. STATE OF KERALA
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March 27, 2024 |
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SHABEER P. Vs. STATE OF KERALA
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January 22, 2024 |
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SHAFEEK Vs. STATE OF KERALA
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June 4, 2024 |
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SHAFEEQ P. Vs. STATE OF KERALA
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February 14, 2024 |
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SHAFINA SIRAJ Vs. UNION OF INDIA
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April 9, 2024 |
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SHAHUL HAMEED Vs. STATE OF KERALA
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May 14, 2024 |
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SHAIJU Vs. STATE OF KERALA
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January 22, 2024 |
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SHAIJULAL Vs. STATE OF KERALA
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December 16, 2024 |
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SHAJAHAN Vs. STATE OF KERALA
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February 16, 2024 |
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SHAJI Vs. STATE OF KERALA
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May 20, 2024 |
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SHAJI JOSEPH Vs. DISTRICT LABOUR OFFICER
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September 24, 2024 |
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SHAJI K.G. Vs. STATE OF KERALA
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March 26, 2024 |
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SHAJI SHEKHAR Vs. EXCISE COMMISSIONER
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February 6, 2024 |
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SHAJI VARGHESE Vs. DISTRICT COLLECTOR COLLECTORATE
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March 4, 2024 |
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SHAJI VAZHAKKALA Vs. STATE OF KERALA
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July 12, 2024 |
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SHAJIMON H. Vs. STATE OF KERALA
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October 1, 2024 |
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SHAJITHA Vs. STATE OF KERALA
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February 7, 2024 |
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SHAJU Vs. STATE OF KERALA
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September 13, 2024 |
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SHAJUDHEN P.P. Vs. N.K.ASHRAF
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March 14, 2024 |
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SHALET Vs. STATE OF KERALA
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June 21, 2024 |
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SHALINI SREENIVASAN Vs. SINDHU
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November 22, 2024 |
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SHAM Vs. STATE BANK OF INDIA
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July 25, 2024 |
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SHAM BASHEER Vs. COMMISSIONER OF INCOME TAX
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February 21, 2024 |
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SHAMEER Vs. STATE OF KERALA
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March 26, 2024 |
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SHAMEERA S. Vs. STATE OF KERALA
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February 29, 2024 |
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SHAMMIL Vs. STATE OF KERALA
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August 29, 2024 |
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SHAMNAD Vs. STATE OF KERALA
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April 8, 2024 |
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SHAMNAD K.P. Vs. STATE OF KERALA
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April 9, 2024 |
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SHAMNAS K.SHAJI Vs. STATE OF KERALA
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March 20, 2024 |
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SHAMSUDEEN ASHRAF T. Vs. STATE OF KERALA
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May 17, 2024 |
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SHAN Vs. STATE OF KERALA
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June 13, 2024 |
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SHAN S. Vs. STATE OF KERALA
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July 30, 2024 |
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SHANAVAS Vs. STATE OF KERALA
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September 27, 2024 |
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SHANAVAS Vs. KHADEEJA MUHAMMED
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November 14, 2024 |
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SHANAVAS Vs. PRINCIPAL SECRETARY TO GOVERNMENT
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January 15, 2024 |
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SHANI Vs. MUHAMMED KUNJU
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November 7, 2024 |
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SHANI.C Vs. STATE OF KERALA
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November 6, 2024 |
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SHANID Vs. STATE OF KERALA
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September 24, 2024 |
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SHANILKUMAR Vs. STATE OF KERALA
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October 10, 2024 |
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SHANKARA NARAYANAN Vs. KERALA STATE BEVERAGES
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March 13, 2024 |
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SHANKINI.M. RAJ Vs. STATE OF KERALA
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February 16, 2024 |
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SHANTHEESHLAL T. Vs. STATE OF KERALA
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May 22, 2024 |
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SHARAFUDHEEN Vs. STATE OF KERALA
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March 5, 2024 |
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SHARAFUDHEEN Vs. STATE OF KERALA
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June 24, 2024 |
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SHARAFUDHEEN Vs. STATE OF KERALA
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June 28, 2024 |
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SHARATH KUMAR Vs. STATE OF KERALA
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May 22, 2024 |
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SHARSHA M.M. Vs. STATE OF KERALA
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January 12, 2024 |
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SHASTRA SHARMAN NAMBOOTHIRIPAD Vs. STATE OF KERALA
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September 4, 2024 |
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SHEEBA Vs. STATE OF KERALA
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March 15, 2024 |
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SHEEJA KUMARI Vs. EASWARY AMMA
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April 8, 2024 |
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SHEELA B. Vs. STATE OF KERALA
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January 9, 2024 |
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SHEFFIQ HUSSAIN Vs. STATE OF KERALA
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February 22, 2024 |
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SHEJEER Vs. STATE OF KERALA
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January 22, 2024 |
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SHEREENA HAKKIM Vs. STATE POLICE CHIEF
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June 21, 2024 |
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SHERLY JOSEPH Vs. STATE OF KERALA
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January 22, 2024 |
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SHERLY MATHAI Vs. SUSAMMA MATHAI
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May 20, 2024 |
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SHERLY REJI Vs. STATE OF KERALA
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November 8, 2024 |
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SHIBU Vs. RAJEESH
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February 8, 2024 |
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SHIBU C.GEORGE Vs. STATE OF KERALA
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February 16, 2024 |
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SHIBU R. Vs. MANOJ MUYYODI
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April 30, 2024 |
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SHIFAS Vs. STATE OF KERALA
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September 10, 2024 |
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SHIHAB M.P. Vs. SREE GOKULAM CHIT & FINANCE CO. LTD.
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February 12, 2024 |
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SHIHABUDEEN Vs. STATE OF KERALA
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February 14, 2024 |
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SHIJIL Vs. STATE OF KERALA
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September 5, 2024 |
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SHIJO K.J. Vs. STATE OF KERALA
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September 2, 2024 |
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SHIJU MANI Vs. CSB
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February 14, 2024 |
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SHIJU VELAPPAN Vs. EXCISE RANGE INSPECTOR MUVATTUPUZHA
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January 31, 2024 |
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SHILPA Vs. RAJEEVAN
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June 14, 2024 |
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SHILPA Vs. STATE OF KERALA
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November 25, 2024 |
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SHINE KUMAR Vs. STATE OF KERALA
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January 31, 2024 |
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SHINIMOL M.P. Vs. STATE OF KERALA
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March 12, 2024 |
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SHINOJ SINGH Vs. STATE OF KERALA
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January 31, 2024 |
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SHINU C.R Vs. DEPUTY CONSERVATOR OF FORESTS AND WILD LIFE WARDEN
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January 8, 2024 |
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SHINY BENOY Vs. LEELAMMA KURYAN (DIED)
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December 13, 2024 |
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SHITHU Vs. CHAIRPERSON, CHILD WELFARE COMMITTEE
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December 12, 2024 |
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SHIYAS Vs. STATE OF KERALA
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August 1, 2024 |
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SHOYAB Vs. STATE OF KERALA
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December 20, 2024 |
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SHREE DHANWANTARI CHITS INDIA PRIVATE LIMITED Vs. BABU
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January 17, 2024 |
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SHRIRAM FINANCE LIMITED Vs. ABDUL RASHEED
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April 4, 2024 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SHERLY KOSHY
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September 23, 2024 |
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SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. SANEESHA
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September 3, 2024 |
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SHWAS BUILDERS AND DEVELOPERS Vs. PREMCHAND SURENDRAN
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September 5, 2024 |
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SHYAM KUMAR Vs. STATE OF KERALA
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February 28, 2024 |
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SHYAM P.S. Vs. STATE OF KERALA
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February 23, 2024 |
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SHYAMALA Vs. VILASINI VIJAYAN
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July 26, 2024 |
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SHYAMALA BHASKER Vs. STATE OF KERALA
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May 30, 2024 |
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SHYJU Vs. STATE OF KERALA
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March 15, 2024 |
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SHYJU Vs. STATE OF KERALA
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April 3, 2024 |
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SHYLAJA Vs. NIZARUDEN
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March 1, 2024 |
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SHYMOLE PRAKASH Vs. KERALA PUBLIC SERVICE COMMISSION
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December 16, 2024 |
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SHYNI Vs. STATE OF KERALA
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November 27, 2024 |
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SIBI N K Vs. AUTHORIZED OFFICER
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February 6, 2024 |
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SIBU Vs. STATE OF KERALA
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July 30, 2024 |
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SIDHIQ Vs. STATE OF KERALA
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June 19, 2024 |
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SIJO THOMAS Vs. STATE OF KERALA
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May 30, 2024 |
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SILVESTER PIGARUZ Vs. STATE OF KERALA
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February 7, 2024 |
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SIMI A Vs. NELSON GEORGE
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September 10, 2024 |
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SIMIL Vs. STATE OF KERALA
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November 20, 2024 |
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SINDHU Vs. STATE OF KERALA
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July 5, 2024 |
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SINDHU ANILKUMAR Vs. KERALA STATE ELECTION COMMISSION
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February 22, 2024 |
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SINDHU B.S. Vs. UNION OF INDIA
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May 7, 2024 |
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SINDHU PAUL Vs. STATE OF KERALA
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June 13, 2024 |
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SINESH, S/O.GOVINDAN Vs. STATE OF KERALA
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October 23, 2024 |
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SINI Vs. STATE OF KERALA
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August 12, 2024 |
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SINOJ Vs. STATE OF KERALA
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August 29, 2024 |
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SIRAJUDDEN Vs. STATE OF KERALA
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December 19, 2024 |
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SIRAJUDHEEN Vs. STATE OF KERALA
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March 13, 2024 |
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SIRAJUDHEEN Vs. STATE OF KERALA
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May 31, 2024 |
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SIRAJUDHEEN M.A. Vs. STATE OF KERALA
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June 5, 2024 |
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SIRAJUDHEEN O.K. Vs. STATE OF KERALA
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May 10, 2024 |
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SIVADASAN Vs. STATE OF KERALA
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October 8, 2024 |
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SIVAKUMARI Vs. AUTHORISED OFFICER, THE FEDERAL BANK LTD
|
June 13, 2024 |
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SIVAN Vs. VINEETHA KRISHNANKUTTY
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February 21, 2024 |
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SIVAPRAKASHAN Vs. STATE OF KERALA
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January 9, 2024 |
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SIVARAMAN NAIR Vs. STATE OF KERALA
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November 25, 2024 |
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SIVASANKARAN Vs. M/S. SREEKANTH ENTERPRISES
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December 4, 2024 |
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SIVASANKARAN Vs. UNNIKRISHNAN
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March 1, 2024 |
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SIYAD HAMEED Vs. STATE OF KERALA
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June 24, 2024 |
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SLEEBACHEN Vs. STATE OF KERALA
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June 19, 2024 |
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SMITHA Vs. ANIL KUMAR
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June 18, 2024 |
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SMITHA K.RAJ Vs. STATE OF KERALA
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September 11, 2024 |
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SNDP YOGAM SAKHA NO: 982 Vs. STATE OF KERALA
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February 20, 2024 |
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SNEHA Vs. STATE OF KERALA
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June 12, 2024 |
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SNEHA REGENCY Vs. JOINT COMMISSIONER
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September 26, 2024 |
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SNEHAPRABHA K. Vs. TAHSILDAR
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April 2, 2024 |
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SNIGDHA SREENATH Vs. TRAVANCORE DEVASWOM BOARD
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June 11, 2024 |
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SOBHANA BHASKAR NAIR Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS
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January 30, 2024 |
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SOBHIN SUNNY Vs. STATE OF KERALA
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May 24, 2024 |
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SOBY GEORGE Vs. STATE OF KERALA
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February 15, 2024 |
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SODARAN Vs. STATE OF KERALA
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October 29, 2024 |
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SOJITH Vs. STATE OF KERALA
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October 16, 2024 |
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SOLVE PLASTIC PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
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February 19, 2024 |
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SOMAN Vs. FAISAL
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August 9, 2024 |
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SOMAN T N Vs. ADDITIONAL DISTRICT MAGISTRATE
|
June 14, 2024 |
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SOMAN T.N. Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 14, 2024 |
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SOMAN, S/O.SANKARAN Vs. STATE OF KERALA
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July 1, 2024 |
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SOMARAJAN Vs. GOPALAKRISHNAN
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June 4, 2024 |
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SOMARAJAN Vs. STATE OF KERALA
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June 25, 2024 |
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SONIJA K. Vs. STATE OF KERALA
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February 14, 2024 |
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SONY Vs. STATE OF KERALA
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October 30, 2024 |
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SONY.S. PAUL Vs. STATE OF KERALA
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February 26, 2024 |
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SOORAJ Vs. STATE OF KERALA
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May 7, 2024 |
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SOOSAI ANTHONEY Vs. UNION OF INDIA
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July 2, 2024 |
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SOPHY JOSEPH Vs. POWER GRID CORPORATION OF INDIA LTD.
|
February 26, 2024 |
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SOSAMMA Vs. STATE OF KERALA
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December 11, 2024 |
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SOUBINA Vs. SUPERINTENDENT
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January 23, 2024 |
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SOURBHAN Vs. STATE OF KERALA
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June 21, 2024 |
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SOUTH INDIAN BANK Vs. ABDULLA KULUKKAMPARA
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November 19, 2024 |
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SOUTH INDIAN BANK LTD Vs. DIRECTORATE OF ENFORCEMENT
|
July 9, 2024 |
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SOUTH INDIAN BANK LTD. MARKET ROAD BRANCH Vs. PARTHAS TEXTILES
|
January 4, 2024 |
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SOUTH INDIAN GREEN CARDAMOM COMPANY LIMITED Vs. V. P. RAJENDRAN
|
March 4, 2024 |
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SRE CHENA D. Vs. DISTRICT COLLECTOR
|
October 16, 2024 |
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SREE NARAYANA GURU MEMORIAL EDUCATIONAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
December 2, 2024 |
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SREEDEVI Vs. STATE OF KERALA
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March 22, 2024 |
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SREEDEVI. M Vs. STATE OF KERALA
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February 6, 2024 |
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SREEDHANYA Vs. STATE OF KERALA
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June 20, 2024 |
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SREEDHARAN Vs. STATE OF KERALA
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October 3, 2024 |
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SREEJA C.C Vs. YESODA.C
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April 1, 2024 |
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SREEJITH Vs. STATE OF KERALA
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February 29, 2024 |
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SREEJITH Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 1, 2024 |
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SREEJITH G.C. Vs. STATE OF KERALA
|
December 24, 2024 |
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SREEJITH K. Vs. STATE OF KERALA
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March 18, 2024 |
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SREEJITH PRABHAKAR Vs. STATE OF KERALA
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April 8, 2024 |
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SREEJITH S. Vs. STATE OF KERALA
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May 24, 2024 |
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SREEJITH.K Vs. STATE OF KERALA
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April 1, 2024 |
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SREEJU T.V. Vs. STATE OF KERALA
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August 9, 2024 |
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SREEKUMAR Vs. STATE OF KERALA
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February 5, 2024 |
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SREEKUMAR Vs. DIRECTOR, VIGILANCE AND ANTI CORRUPTION BUREAU
|
December 12, 2024 |
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SREEKUMAR Vs. S.K.VALSALAN
|
April 12, 2024 |
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SREEKUMAR C.P. Vs. DISTRICT COLLECTOR CIVIL STATION KOZHIKODE
|
March 1, 2024 |
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SREEKUMAR CHELLAPPAN CHETTIAR Vs. STATE OF KERALA
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January 4, 2024 |
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SREEKUMAR T.K. Vs. STATE OF KERALA
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July 9, 2024 |
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SREEKUMARI Vs. ANASOYA
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March 12, 2024 |
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SREELATHA P.S Vs. REGIONAL TRANSPORT OFFICER
|
September 12, 2024 |
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SREELEKHA ABHILASH Vs. STATE OF KERALA
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November 21, 2024 |
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SREENATH Vs. STATE OF KERALA
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September 10, 2024 |
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SREENATH THULASIDAS Vs. SETHULASKSHMI HARINARAYANAN
|
November 20, 2024 |
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SREENISH POOKKODAN Vs. STATE OF KERALA
|
February 15, 2024 |
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SREENIVASAN Vs. BABU RAJ
|
March 21, 2024 |
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SREERANJ Vs. STATE OF KERALA
|
January 25, 2024 |
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SREEREKHA R Vs. STATE OF KERALA
|
January 17, 2024 |
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SREESHMA A. DEVAN Vs. NITHEESH KUMAR O.
|
May 17, 2024 |
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SREEVIDHYA Vs. TRIVANDRUM CO-OP AGRICULTURAL & RURAL DEVELOPMENT
|
March 1, 2024 |
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ST. PETERS AND ST.PAULS SYRIAN ORTHODOX CHURCH Vs. STATE OF KERALA
|
May 20, 2024 |
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ST.GEORGE CHURCH Vs. STATE OF KERALA
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January 24, 2024 |
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STALIN Vs. STATE OF KERALA
|
August 23, 2024 |
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STAR HEALTH AND ALLIED INSURANCE CO. LTD. Vs. ANANTHAN
|
February 27, 2024 |
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STATE Vs. BAIJU
|
August 2, 2024 |
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STATE BANK OF INDIA Vs. CONTROLLING AUTHORITY
|
October 24, 2024 |
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STATE BANK OF INDIA Vs. JESPIN RAJU
|
March 27, 2024 |
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STATE BANK OF INDIA Vs. SHAM
|
December 5, 2024 |
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STATE OF KERALA Vs. PREJIMOL
|
December 4, 2024 |
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STATE OF KERALA Vs. MANAGER, A.M.U.P. SCHOOL
|
October 15, 2024 |
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STATE OF KERALA Vs. K.MURUKAN
|
December 13, 2024 |
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STATE OF KERALA Vs. RAJENDRA PRASAD
|
December 11, 2024 |
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STATE OF KERALA Vs. C. KUNHIKKAMMA
|
February 16, 2024 |
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STATE OF KERALA Vs. MOHAN
|
July 1, 2024 |
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STATE OF KERALA Vs. K.P. MUHAMMED ASHRAF
|
July 30, 2024 |
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STATE OF KERALA Vs. DEPUTY DIRECTOR
|
July 8, 2024 |
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STATE OF KERALA Vs. MARY
|
February 21, 2024 |
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STATE OF KERALA Vs. MURALEEDHARAN K.V.
|
June 12, 2024 |
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STATE OF KERALA Vs. GIREESH KUMAR
|
July 3, 2024 |
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STATE OF KERALA Vs. C. KUNHIKKAMMA
|
March 16, 2024 |
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STATE OF KERALA Vs. V.J.MATHEW
|
April 4, 2024 |
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STATE OF KERALA Vs. AZEEZ
|
April 12, 2024 |
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STATE OF KERALA Vs. S. PULIKESHY
|
April 2, 2024 |
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STATE OF KERALA Vs. KALYAN JEWELLERS
|
March 21, 2024 |
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STATE OF KERALA Vs. DR. PRAVEEN KUMAR
|
April 5, 2024 |
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STATE OF KERALA Vs. KOOL FOAM PVT. LTD.
|
February 22, 2024 |
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STATE OF KERALA Vs. MUHAMMED AMEER-UL ISLAM
|
May 20, 2024 |
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STATE OF KERALA Vs. SREE ANJANEYA COLLEGE OF NURSING
|
May 30, 2024 |
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STATE OF KERALA Vs. JAYAKRISHNARAJ
|
October 29, 2024 |
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STATE OF KERALA Vs. P.P.THOMAS
|
August 22, 2024 |
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STATE OF KERALA Vs. JAYACHANDRAN
|
October 9, 2024 |
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STATE OF KERALA Vs. SEBASTIAN
|
October 23, 2024 |
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STATE OF KERALA Vs. P.V. MOHAN
|
November 27, 2024 |
|
STATE OF KERALA Vs. T. EASWARANUNNI
|
November 27, 2024 |
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STATE OF KERALA Vs. ADWAITHA. S
|
September 20, 2024 |
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STATE OF KERALA Vs. ISMAIL
|
October 4, 2024 |
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STATE OF KERALA Vs. AYSHA
|
September 12, 2024 |
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STATE OF KERALA Vs. SAHADEVAN
|
September 9, 2024 |
|
STATE OF KERALA Vs. ROSILY
|
December 3, 2024 |
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STATE OF KERALA Vs. DR. PRAVEEN KUMAR
|
January 11, 2024 |
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STATE OF KERALA Vs. R.RADHAKRISHNAN
|
January 9, 2024 |
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STATE OF KERALA Vs. P.GOPALAKRISHNAN
|
February 28, 2024 |
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STATE OF KERALA Vs. SUDHEER KUMAR
|
February 12, 2024 |
|
STATE OF KERALA Vs. JOSE CYRIAC
|
January 31, 2024 |
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STATE OF KERALA Vs. YUSUFF A.M
|
February 29, 2024 |
|
STATE OF KERALA Vs. YOHANNAN ABRAHAM
|
August 12, 2024 |
|
STATE OF KERALA Vs. STEPHEN POONNEN
|
May 24, 2024 |
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STATE OF KERALA Vs. SOJAN
|
July 10, 2024 |
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STATE OF KERALA Vs. ABDUL AZEZ
|
July 2, 2024 |
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STATE OF KERALA Vs. NARENDRA KUMAR
|
April 25, 2024 |
|
STATE OF KERALA Vs. AJAYAKUMAR. V
|
June 24, 2024 |
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STATE OF KERALA Vs. K. ARAVINDAKSHAN PILLAI
|
February 14, 2024 |
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STATE OF KERALA Vs. NISHAD
|
July 17, 2024 |
|
STEPHEN Vs. STATE OF KERALA
|
March 13, 2024 |
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STEPHEN Vs. XXX
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May 23, 2024 |
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STEPHEN ISSAC Vs. STATE OF KERALA
|
May 20, 2024 |
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STEPHY WATSON Vs. STATE OF KERALA
|
December 23, 2024 |
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STERVIN Vs. STATE OF KERALA
|
March 13, 2024 |
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SUBAIDABI Vs. STATE OF KERALA
|
March 1, 2024 |
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SUBAIR T.P. Vs. SOUTH INDIAN BANK LTD
|
July 18, 2024 |
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SUBASH LAMBAT Vs. STATE OF KERALA
|
June 12, 2024 |
|
SUBASTIAN JACOB Vs. TRANSPORT COMMISSIONER
|
March 5, 2024 |
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SUBHOJIT KARMAKAR Vs. STATE OF KERALA
|
February 15, 2024 |
|
SUBRAHMANIAN Vs. DISTRICT COLLECTOR
|
July 4, 2024 |
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SUCHITHRA E.P Vs. STATE OF KERALA
|
June 13, 2024 |
|
SUDARSHAN Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
December 11, 2024 |
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SUDHA V. MOHAN Vs. AUTHORIZED OFFICER
|
March 15, 2024 |
|
SUDHAN Vs. STATE OF KERALA
|
October 4, 2024 |
|
SUDHEER Vs. SITHARA
|
February 29, 2024 |
|
SUDHEER KUMAR Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
March 21, 2024 |
|
SUDHEER V.A. Vs. STATE OF KERALA
|
April 8, 2024 |
|
SUDHEESH Vs. STATE OF KERALA
|
February 5, 2024 |
|
SUDHEESH Vs. STATE OF KERALA
|
January 4, 2024 |
|
SUDHEESH KUMAR Vs. RESERVE BANK OF INDIA
|
December 9, 2024 |
|
SUDHEESH S. Vs. STATE OF KERALA
|
March 6, 2024 |
|
SUDHI C. P. Vs. STATE OF KERALA
|
August 29, 2024 |
|
SUGADEVAN K. Vs. STATE BANK OF INDIA
|
June 25, 2024 |
|
SUGUNAN Vs. SUDHESAN
|
July 2, 2024 |
|
SUGUNANDA VILASOM Vs. ABHILASH BERLY
|
February 21, 2024 |
|
SUHAIB Vs. STATE OF KERALA
|
March 12, 2024 |
|
SUHAIL ONATHU KATTIL Vs. DISPUTES RESOLUTION PANEL, BANGALORE
|
March 1, 2024 |
|
SUHALI Vs. STATE OF KERALA
|
July 31, 2024 |
|
SUHANA Vs. STATE OF KERALA
|
October 29, 2024 |
|
SUHARA BEEVI Vs. SAINUDHEEN
|
June 3, 2024 |
|
SUJA Vs. STATE OF KERALA
|
December 9, 2024 |
|
SUJA BALACHANDRAN Vs. DIVYA
|
November 27, 2024 |
|
SUJATHA Vs. STATE OF KERALA
|
March 7, 2024 |
|
SUJESH KRISHNA Vs. SUDHEESH
|
June 7, 2024 |
|
SUJITH Vs. STATE OF KERALA
|
July 12, 2024 |
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SUJITH T.V. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
|
June 18, 2024 |
|
SUKESH Vs. STATE OF KERALA
|
December 6, 2024 |
|
SUKUMARAN Vs. STATE OF KERALA
|
July 2, 2024 |
|
SULFI NOOH ABDUL RAHMAN Vs. STATE OF KERALA
|
January 3, 2024 |
|
SULFIKAR Vs. KERALA STATE ELECTION COMMISSION
|
July 3, 2024 |
|
SULFIKARULLA T. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
November 13, 2024 |
|
SULOCHANA Vs. STATE OF KERALA
|
March 11, 2024 |
|
SUMAHIYA M.M. Vs. DIRECTOR OF VIGILANCE
|
May 28, 2024 |
|
SUMESH Vs. STATE OF KERALA
|
February 7, 2024 |
|
SUMESH KUMAR R Vs. STATE OF KERALA
|
January 19, 2024 |
|
SUMIT GOYAL Vs. STATE OF KERALA
|
June 14, 2024 |
|
SUMITH Vs. SEBASTIAN
|
December 9, 2024 |
|
SUNEERA T Vs. STATE OF KERALA
|
August 22, 2024 |
|
SUNEESH BABU Vs. MANEESHA
|
July 12, 2024 |
|
SUNIL Vs. STATE OF KERALA
|
February 13, 2024 |
|
SUNIL Vs. STATION HOUSE OFFICER
|
December 16, 2024 |
|
SUNIL Vs. VINAYAKA GRANITES
|
December 20, 2024 |
|
SUNIL Vs. STATE OF KERALA
|
June 3, 2024 |
|
SUNIL Vs. STATE OF KERALA
|
September 30, 2024 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
February 14, 2024 |
|
SUNIL KUMAR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
May 27, 2024 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
March 22, 2024 |
|
SUNIL KUMAR Vs. JAYALAKSHMI
|
March 15, 2024 |
|
SUNIL KUMAR K.K. Vs. STATE OF KERALA
|
February 12, 2024 |
|
SUNIL KUMAR KARAPATTOM Vs. STATE OF KERALA
|
January 22, 2024 |
|
SUNIL MATHEW Vs. STATION HOUSE OFFICER
|
September 13, 2024 |
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SUNIL RAJAN K. Vs. INSPECTOR OF POLICE
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November 14, 2024 |
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SUNILKUMAR Vs. STATE OF KERALA
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November 20, 2024 |
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SUNISH M.R. Vs. STATE OF KERALA
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March 14, 2024 |
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SUNITHA Vs. REVENUE DIVISIONAL OFFICER
|
July 29, 2024 |
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SUNITHA K.S Vs. GOVERNMENT OF INDIA
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March 12, 2024 |
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SUNIVA SURENDRA RAVAT Vs. STATE OF KERALA
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May 23, 2024 |
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SUNNY JACOB JEWELLERS GOLD HYPER MARKET Vs. COMMISSIONER OF INCOME TAX
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June 19, 2024 |
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SUNNY MATHEW Vs. STATE OF KERALA
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December 10, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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October 1, 2024 |
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SUO MOTU Vs. UNION OF INDIA
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July 9, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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January 25, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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June 25, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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October 16, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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May 31, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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February 15, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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April 19, 2024 |
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SUO MOTU Vs. STATE OF KERALA
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December 11, 2024 |
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SUO MOTU JPP INITIATED BY THE HIGH COURT Vs. NIL
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October 29, 2024 |
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SUO MOTU PROCEEDING AS PER THE RESOLUTION OF THE ADMINISTRATIVE COMMITTEE Vs. STATE OF KERALA
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July 5, 2024 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
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June 7, 2024 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
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June 6, 2024 |
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SUO MOTU PROCEEDINGS AS PER THE RESOLUTION OF THE ADMINISTRATIVE COMMITTEE Vs. STATE OF KERALA
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June 27, 2024 |
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SUO MOTU PROCEEDINGS AS PER THE RESOLUTION OF THE ADMINISTRATIVE COMMITTEE Vs. STATE OF KERALA
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June 21, 2024 |
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SUO MOTU PROCEEDINGS AS PER THE RESOLUTION OF THE ADMINISTRATIVE COMMITTEE Vs. STATE OF KERALA
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June 24, 2024 |
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SUREKHA.K Vs. STATE OF KERALA
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June 25, 2024 |
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SURENDRA KUMAR Vs. STATE OF KERALA
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October 17, 2024 |
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SURENDRAN Vs. STATE OF KERALA
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January 12, 2024 |
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SURESH Vs. STATE OF KERALA
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September 24, 2024 |
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SURESH KUMAR Vs. STATE OF KERALA
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October 1, 2024 |
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SURESH KUMAR Vs. STATE
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June 24, 2024 |
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SURESH KUMAR Vs. P. K. VIJAYAKUMAR
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December 2, 2024 |
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SURESH KUMAR Vs. STATE OF KERALA
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January 9, 2024 |
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SURESH KUMAR Vs. STATE OF KERALA
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January 25, 2024 |
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SURYA HOTELS & PROPERTIES Vs. MISTY MOUNTAIN PLANTATION RESORT
|
June 3, 2024 |
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SUSAMMA Vs. SMITHA THOMAS
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March 1, 2024 |
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SUSEELAN Vs. STATE OF KERALA
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November 6, 2024 |
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SUSHEELA Vs. THOTTUNGAL DEVADASAN
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March 5, 2024 |
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SUYAMBU P. Vs. A.I POTHEN
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April 11, 2024 |
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SWALIH A.P Vs. STATE OF KERALA
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April 23, 2024 |
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SWAMINATHAN Vs. STATE OF KERALA
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April 2, 2024 |
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SWAROOP C Vs. STATE OF KERALA
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June 20, 2024 |
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SYAM Vs. STATE OF KERALA
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October 9, 2024 |
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SYAM KUMAR Vs. STATE OF KERALA
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April 4, 2024 |
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SYAM RAJ. R.S Vs. STATE OF KERALA
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September 13, 2024 |
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SYAMA M Vs. STATE OF KERALA
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March 12, 2024 |
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SYAMKRISHNA K.R. Vs. STATE OF KERALA
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April 17, 2024 |
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SYJA DAVID Vs. SECRETARY, AGRICULTURAL HOLE SALE DEALER
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May 30, 2024 |
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T. K. MAKKAR Vs. MEERAVU HAJI
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November 5, 2024 |
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T. P. SIVANANDAN Vs. STATE OF KERALA
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September 30, 2024 |
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T. R. VENUGOPAL Vs. ELITE TASTY TOAST PVT.LTD / YAMUNA ROLLER FLOUR MILLS PVT. LTD.
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July 12, 2024 |
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T.A THAJUDHEEN Vs. KERALA GRAMIN BANK
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October 22, 2024 |
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T.D.SREEJAKUMARI Vs. UNION BANK OF INDIA
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February 14, 2024 |
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T.G.ANOOP Vs. STATE OF KERALA
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September 10, 2024 |
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T.GOPAKUMARAN NAIR Vs. RASSALPURAM KSHEEROLPADAKA
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March 13, 2024 |
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T.J.VARGHESE Vs. KERALA STATE HUMAN RIGHTS COMMISSIONER
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July 22, 2024 |
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T.JACOB ARMORY Vs. STATE OF KERALA
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May 27, 2024 |
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T.K.ANILKUMAR Vs. STATE INFORMATION COMMISSION
|
May 23, 2024 |
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T.K.SALIM Vs. UNION OF INDIA
|
February 15, 2024 |
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T.K.UNNIKRISHNA PILLA Vs. AJITHKUMAR
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January 31, 2024 |
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T.M.IRSHAD Vs. STATE OF KERALA
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February 29, 2024 |
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T.P. PAULOSE Vs. STATE OF KERALA
|
April 12, 2024 |
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T.P.METALS & ROOFINGS Vs. ASSISTANT TAX OFFICER
|
July 30, 2024 |
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T.REMA Vs. A.K.RADHAMANI
|
January 18, 2024 |
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TALI TRADERS PVT. LTD Vs. STATE OF KERALA
|
June 21, 2024 |
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TAP WORLD Vs. UNION OF INDIA
|
January 15, 2024 |
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TENSON Vs. STATE OF KERALA
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April 12, 2024 |
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TERESA MARY GEORGE Vs. STATE OF KERALA
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February 12, 2024 |
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TESSY JIMMY Vs. STATE OF KERALA
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March 14, 2024 |
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THAHIRA Vs. KALLIYATH ABDUL GAFOOR
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April 1, 2024 |
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THAJUDHEEN Vs. STATE POLICE CHIEF
|
August 9, 2024 |
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THAMBI Vs. STATE OF KERALA
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April 3, 2024 |
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THANKAMA SREEDHARAN Vs. PADMINI
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November 12, 2024 |
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THANKAMMA MANOHARAN Vs. STATE OF KERALA
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November 14, 2024 |
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THANKAMONY AMMA Vs. STATE OF KERALA
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January 15, 2024 |
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THANKAPPAN Vs. STATE OF KERALA
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April 4, 2024 |
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THANU NAHAK Vs. STATE OF KERALA
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July 31, 2024 |
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THANVEERA THASNI K.S. Vs. STATE OF KERALA
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June 6, 2024 |
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THAPAS BERMAN Vs. STATE OF KERALA
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January 11, 2024 |
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THARUN THAMPI Vs. STATE OF KERALA
|
March 11, 2024 |
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THE AUTHORIZED OFFICER Vs. ADDL. CHIEF JUDICIAL MAGISTRATE
|
July 2, 2024 |
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THIRU MOOZHIKKULAM SREELAKSHMANA PERUMAL TEMPLE Vs. ASSISTANT DEVASWOM COMMISSIONER
|
April 10, 2024 |
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THOMAS Vs. SPL. TAHSILDAR
|
December 19, 2024 |
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THOMAS BABY Vs. JOJO V.GEORGE
|
June 12, 2024 |
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THOMAS JOHN MUTHOOT Vs. STATE OF KERALA
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October 22, 2024 |
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THOMAS PHILIP Vs. INTERIM BOARD FOR SETTLEMENT
|
December 12, 2024 |
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THOMAS PHILIP Vs. INTERIM BOARD OF SETTLEMENT
|
February 21, 2024 |
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THOMAS VARKEY Vs. STATE OF KERALA
|
January 18, 2024 |
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THOUFEEK MUHAMMED Vs. STATE OF KERALA
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November 4, 2024 |
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THOUFEEQ Vs. STATE OF KERALA
|
December 4, 2024 |
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THOUSEEF T. Vs. STATE OF KERALA
|
February 5, 2024 |
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THRESIAMMA SEBASTIAN Vs. RENU SWAMIDAS
|
August 2, 2024 |
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THULASEEDHARAN Vs. STATE OF KERALA
|
December 3, 2024 |
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THUMPAMON GRAMA PANCHAYATH Vs. UNION OF INDIA
|
December 5, 2024 |
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TICKEN ROUT Vs. STATE OF KERALA
|
March 22, 2024 |
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TOMY JOSEPH Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
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March 20, 2024 |
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TOMY MATHW Vs. STATE OF KERALA
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February 27, 2024 |
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TOMY T.J. Vs. STATE OF KERALA
|
July 24, 2024 |
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TOSHMA BIJU VARGHESE Vs. STATE OF KERALA
|
September 12, 2024 |
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TRANSFORMERS AND ELECTRICALS KERALA LTD. Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
|
October 9, 2024 |
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TRAS UNION CIBIL LTD. Vs. SAJEED
|
August 9, 2024 |
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TRAVANCORE COCHIN CHEMICALS LTD. Vs. CHANDRAN
|
November 12, 2024 |
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TRAVANCORE COCOTUFT PRIVATE LIMITED Vs. DEPUTY COMMISSIONER (CUSTOMS)
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April 1, 2024 |
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TRAVANCORE DEVASWOM BOARD Vs. STATE OF KERALA
|
May 20, 2024 |
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TREESA POULOSE Vs. JOHN POULOSE
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September 30, 2024 |
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UMESHAN K. Vs. STATE OF KERALA
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March 11, 2024 |
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UMMAR Vs. STATE OF KERALA
|
August 9, 2024 |
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UMMER HAJI Vs. PUTHAMPURAYIL
|
June 5, 2024 |
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UMMER HARIS Vs. STATE OF KERALA
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March 13, 2024 |
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UMMER P.M. Vs. STATE OF KERALA
|
April 9, 2024 |
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UNION BANK OF INDIA Vs. MANAF
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April 10, 2024 |
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UNION OF INDIA Vs. UDAYACHANDRAN P.
|
January 29, 2024 |
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UNION OF INDIA Vs. P. J. ANTONY
|
May 28, 2024 |
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UNION OF INDIA Vs. NAIK SANTOSH KUMAR
|
August 7, 2024 |
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UNION OF INDIA Vs. SUNNY JOSEPH
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May 23, 2024 |
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UNION OF INDIA Vs. COLONEL SHASHI THOMAS
|
August 1, 2024 |
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UNION TERRITORY OF LAKSHADWEEP Vs. HAJAROMMABI
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June 7, 2024 |
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UNION TERRITORY OF LAKSHADWEEP Vs. SALMIKOYA
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November 11, 2024 |
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UNITED INDIA INSURANCE CO. LTD. Vs. PREETHA KRISHNAN
|
June 28, 2024 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ELATTUPARAMBIL ABDURAHIMAN
|
November 26, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. BEEVI
|
April 1, 2024 |
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UNIVERSAL AGENCIES Vs. STATE BANK OF INDIA
|
March 21, 2024 |
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UNNI Vs. STATE OF KERALA
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November 18, 2024 |
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UNNIKRISHNAN Vs. STATE OF KERALA
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December 2, 2024 |
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UNNIKRISHNAN Vs. STATE OF KERALA
|
September 24, 2024 |
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UNNIKRISHNAN P. Vs. STATE OF KERALA
|
February 15, 2024 |
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UNNIKRISHNAN T.A. Vs. ASSISTANT COMMISSIONER
|
April 3, 2024 |
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USHA E.P. Vs. REVENUE DIVISIONAL OFFICER
|
October 7, 2024 |
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USHAMARY Vs. STATE OF KERALA
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February 19, 2024 |
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USMAN KURIKKAL O.V. Vs. STATE OF KERALA
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June 12, 2024 |
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V M ABDUL SHUKOOR Vs. STATE OF KERALA
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April 11, 2024 |
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V. K. VIJAYAN Vs. P. C. JAMES
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February 6, 2024 |
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V.D.SATHEESAN M.L.A Vs. STATE OF KERALA
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September 13, 2024 |
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V.I. THANKAPPAN Vs. STATE OF KERALA
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September 5, 2024 |
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V.MADHUSOODHANAN Vs. STATE OF KERALA
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November 22, 2024 |
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V.P. JOSEPH Vs. STATE OF KERALA
|
May 10, 2024 |
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V.P. YESUDAS Vs. STATE OF KERALA
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March 21, 2024 |
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V.T. RADHA Vs. CHAIRMAN & MANAGING DIRECTOR
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February 27, 2024 |
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V.U. PAULOSE Vs. V.P. MOLLY
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February 15, 2024 |
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V.V. ARUN KUMAR Vs. STATE OF KERALA
|
January 8, 2024 |
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V2 ASSOCIATES Vs. STATE OF KERALA
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March 27, 2024 |
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VADAKKEKKARA KORAN Vs. GOWRI
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July 31, 2024 |
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VAISAKH Vs. STATE OF KERALA
|
February 27, 2024 |
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VAISAKH @ HARI Vs. STATE OF KERALA
|
September 12, 2024 |
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VAISHAK RAJ Vs. STATE OF KERALA
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October 30, 2024 |
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VAISHNAV Vs. STATE OF KERALA
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July 26, 2024 |
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VAISHNAV SECURITIES Vs. SASI T.
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May 23, 2024 |
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VAISHNAVI P. Vs. STATE OF KERALA
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August 23, 2024 |
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VALASALA Vs. STATE OF KERALA
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February 29, 2024 |
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VALSALA KUMARI DEVI M Vs. STATE OF KERALA
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February 9, 2024 |
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VALSALA M.G. Vs. M.B.KUNJUMUHAMMED
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March 22, 2024 |
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VALSAMMA CHACKO Vs. LEELAMMA JOSEPH
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July 31, 2024 |
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VARGHESE KURUVILA Vs. STATE OF KERALA
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September 5, 2024 |
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VARGHESE P Vs. SYNDICATE BANK
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January 8, 2024 |
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VARGHESE P C Vs. STATE OF KERALA
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April 2, 2024 |
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VARGHESE SCARIA Vs. STATE OF KERALA
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January 25, 2024 |
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VARIYAM KUNNUMMAL ANEESAN Vs. ARIYARA MEETHAL KUMARAN
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May 21, 2024 |
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VARUN KUMAR NAIR Vs. STATE OF KERALA
|
February 26, 2024 |
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VASANTHAN SIKHAMANI BALSALAM Vs. CITY CORPORATION OF THIRUVANANTHAPURAM
|
March 4, 2024 |
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VASU Vs. STATE OF KERALA
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February 12, 2024 |
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VASU COCO RESORTS Vs. STATE BANK OF INDIA
|
November 19, 2024 |
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VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
|
June 7, 2024 |
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VAZHAVALAPPIL KRISHNAN Vs. SPECIAL. TAHSILDAR
|
October 10, 2024 |
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VAZHOOR SREE NARAYANA NIDHI LIMITED Vs. UNION OF INDIA
|
July 3, 2024 |
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VAZHUTHACAUD R. NARENDRAN NAIR Vs. STATE OF KERALA
|
February 20, 2024 |
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VEERAN M.M, Vs. SUB-REGISTRAR,
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July 4, 2024 |
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VEERANAKAVU WELFARE CO-OP SOCIETY LTD. Vs. SINDHU KUMARI
|
November 2, 2024 |
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VELAYUDAN Vs. STATE OF KERALA
|
April 25, 2024 |
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VELAYUDHA VILASOM VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
June 12, 2024 |
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VELUKUTTAN Vs. AMMINI GOPALAN
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March 4, 2024 |
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VENUGOPAL Vs. STATE OF KERALA
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January 16, 2024 |
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VENUGOPAL, S/O. THANKAPPAN PILLAI Vs. STATE OF KERALA
|
October 14, 2024 |
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VENUGOPALAN Vs. DISTRICT COLLECTOR
|
March 4, 2024 |
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VIDYA JYOTHI CENTRAL SCHOOL Vs. OACHIRA GRAMA PANCHAYAT
|
September 6, 2024 |
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VIGNESH KUMAR BALASUNDAR Vs. STATE OF KERALA
|
May 22, 2024 |
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VIJAYAKUMARI Vs. JAYAKUMAR
|
July 5, 2024 |
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VIJAYAMMA Vs. STATE OF KERALA
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June 28, 2024 |
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VIJAYAMMA G. Vs. VENUGOPAL
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March 15, 2024 |
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VIJAYAN Vs. STATE OF KERALA
|
April 11, 2024 |
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VIJAYAN UNNITHAN Vs. DEVASWOM COMMISSIONER
|
November 5, 2024 |
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VIJAYANPILLAI Vs. STATE OF KERALA
|
July 19, 2024 |
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VIJAYAPPAN C. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 1, 2024 |
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VIJAYAPPAN NAIR A. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
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August 30, 2024 |
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VIJESH Vs. STATE OF KERALA
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June 5, 2024 |
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VIJI V. Vs. STATE OF KERALA
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August 30, 2024 |
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VILFRED Vs. CENTRAL UNIVERSITY OF KERALA
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October 15, 2024 |
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VIMALA Vs. ARAMUGHAN
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August 1, 2024 |
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VINCENT Vs. STATE OF KERALA
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November 15, 2024 |
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VINEETH Vs. STATE OF KERALA
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June 21, 2024 |
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VINEETH Vs. STATE OF KERALA
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February 8, 2024 |
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VINOD Vs. STATE OF KERALA
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September 23, 2024 |
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VINOD Vs. STATE OF KERALA
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May 20, 2024 |
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VINOD MATHEW WILSON Vs. UNION OF INDIA
|
May 20, 2024 |
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VINOD V Vs. UNIVERSITY OF KERALA
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March 21, 2024 |
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VINU Vs. STATE OF KERALA
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April 12, 2024 |
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VINUNATH Vs. STATE OF KERALA
|
June 20, 2024 |
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VIPIN Vs. STATE OF KERALA
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August 6, 2024 |
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VIPIN Vs. STATE OF KERALA
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August 5, 2024 |
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VIPIN Vs. STATE OF KERALA
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October 1, 2024 |
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VIPIN VIJAYAN Vs. VIMITHA VELAYUDHAN
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August 2, 2024 |
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VIPINDAS Vs. STATE OF KERALA
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April 8, 2024 |
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VISAKH Vs. STATE OF KERALA
|
October 28, 2024 |
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VISHANATHAN Vs. DISTRICT COLLECTOR
|
July 30, 2024 |
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VISHNU Vs. STATE OF KERALA
|
March 11, 2024 |
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VISHNU Vs. STATE OF KERALA
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January 23, 2024 |
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VISHNU Vs. STATE OF KERALA
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January 22, 2024 |
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VISHNU Vs. STATE OF KERALA
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January 3, 2024 |
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VISHNU Vs. STATE OF KERALA
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June 4, 2024 |
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VISHNU Vs. SUNIL ANILKUMAR
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July 1, 2024 |
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VISHNU M Vs. STATE OF KERALA
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July 17, 2024 |
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VISHNU P.S. Vs. STATE OF KERALA
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May 20, 2024 |
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VISHNU PRASAD Vs. STATE OF KERALA
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January 17, 2024 |
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VISHNU SREEKUMAR Vs. STATE OF KERALA
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June 14, 2024 |
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VISHNU SUNIL PANTHALAM Vs. STATE OF KERALA
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March 20, 2024 |
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VISHNU UDHAYAN Vs. STATE OF KERALA
|
May 14, 2024 |
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VISHNUNARAYANAN Vs. SECRETARY, DEPARTMENT OF REVENUE & DEVASWOM
|
February 27, 2024 |
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VISWAMBHARAN Vs. STATE OF KERALA
|
January 29, 2024 |
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VLJEESH Vs. STATE OF KERALA
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February 14, 2024 |
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VYASAN Vs. STATE OF KERALA
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June 27, 2024 |
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VYSAKH Vs. STATE OF KERALA
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November 14, 2024 |
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VYSAKH SANTHOSH Vs. STATE OF KERALA
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August 12, 2024 |
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WEST CHALAKUDY SERVICE CO.OP BANK Vs. SPECIAL SALE OFFICER
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September 24, 2024 |
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WILSON Vs. STATE OF KERALA
|
March 12, 2024 |
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XAVIER POLLAYIL Vs. C.H.CHANDRA BHANU
|
February 16, 2024 |
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XXX Vs. XXX
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May 21, 2024 |
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XXX Vs. STATE OF KERALA
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February 28, 2024 |
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XXX Vs. UNION OF INDIA
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May 4, 2024 |
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XXX Vs. STATE OF KERALA
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June 21, 2024 |
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XXXX Vs. STATE OF KERALA
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July 5, 2024 |
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XXXX Vs. STATE OF KERALA
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July 10, 2024 |
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XXXX Vs. STATE OF KERALA
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November 15, 2024 |
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XXXX Vs. STATE OF KERALA
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November 19, 2024 |
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XXXX Vs. STATE OF KERALA
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November 26, 2024 |
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XXXXX Vs. XXXXX
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November 8, 2024 |
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XXXXX Vs. STATE OF KERALA
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November 4, 2024 |
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XXXXX Vs. STATE OF KERALA
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August 16, 2024 |
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XXXXX Vs. UNION OF INDIA
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June 12, 2024 |
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XXXXXX Vs. CHIEF JUDICIAL MAGISTRATE
|
March 6, 2024 |
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XXXXXX Vs. XXXXXX
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December 7, 2024 |
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XXXXXXX Vs. STATE OF KERALA
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October 25, 2024 |
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XXXXXXX Vs. STATE OF KERALA
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November 22, 2024 |
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XXXXXXX Vs. STATE OF KERALA
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January 8, 2024 |
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XXXXXXXX Vs. STATE OF KERALA
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November 1, 2024 |
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XXXXXXXXX Vs. UNION OF INDIA
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November 4, 2024 |
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XXXXXXXXX Vs. STATE OF KERALA
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March 4, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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February 21, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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April 4, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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April 3, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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August 21, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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August 30, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 17, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 22, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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January 10, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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February 14, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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February 20, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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February 15, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 20, 2024 |
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XXXXXXXXXX Vs. UNION OF INDIA
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November 8, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 9, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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December 10, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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July 1, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 14, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 11, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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June 25, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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October 4, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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September 4, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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September 24, 2024 |
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XXXXXXXXXX Vs. UNION OF INDIA
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December 24, 2024 |
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XXXXXXXXXX Vs. STATE OF KERALA
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April 15, 2024 |
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XXXXXXXXXX Vs. UNION OF INDIA
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May 4, 2024 |
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XXXXXXXXXX Vs. UNION OF INDIA
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May 3, 2024 |
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YADHU KRISHNAN Vs. STATE OF KERALA
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January 12, 2024 |
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YADHU KRISHNAN G. Vs. STATE OF KERALA
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January 16, 2024 |
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YADHUNATH P. Vs. STATE OF KERALA
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September 13, 2024 |
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YASAR ARAFATH Vs. STATE OF KERALA
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November 4, 2024 |
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YESHWANTH SHENOY Vs. SOJAN PAVANIOS
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June 18, 2024 |
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YOHANNAN Vs. ARUN P.MANI
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July 4, 2024 |
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YOUSEF Vs. STATE OF KERALA
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June 7, 2024 |
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YUNUS ALI Vs. STATE CO-OP ELECTION COMMISSION
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July 5, 2024 |
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YUSUF Vs. STATE OF KERALA
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May 29, 2024 |
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ZAKEER HUSSAIN Vs. LAND REVENUE COMMISSIONER
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July 1, 2024 |
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ZAMOOTHIRI RAJA KUDUMBA KENDRA SAMITHY Vs. UNION OF INDIA
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October 24, 2024 |
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ZARA MICHELE SHILANSKY Vs. STATE OF KERALA
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September 10, 2024 |
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ZAREENA BANU K.Z. Vs. STATE OF KERALA
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February 2, 2024 |
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ZEENATH IBRAHIM Vs. JOY DANIEL
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November 7, 2024 |
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ZUBAIR P. Vs. STATE OF KERALA
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May 14, 2024 |