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A. B VISWANATHAN Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD.
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February 22, 2021 |
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A. BALAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE, ALAPPUZHA
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September 20, 2021 |
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A. D. JOHNSON Vs. STATE OF KERALA
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July 30, 2021 |
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A. DEVADAS Vs. STATE OF KERALA
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March 5, 2021 |
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A. KRISHNAVENI Vs. STATE OF KERALA
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October 20, 2021 |
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A. SATHEESH Vs. STATE OF KERALA
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March 30, 2021 |
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A. V. MITHRA DEVI Vs. SOBHANA V. SHENOY
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January 12, 2021 |
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A.FAZILUDEE Vs. SECRETARY, CORPORATION OF THIRUVANANTHAPURAM THIRUVANANTHAPURAM
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November 25, 2021 |
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A.K.SREEKUMAR Vs. DIRECTOR, VIGILANCE AND ANTI-CORRUPTION BUREAU
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September 1, 2021 |
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A.M. KHARIM Vs. PRINCIPAL SECRETARY TAXES DEPARTMENT
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July 2, 2021 |
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A.S. SASI Vs. T.K. RAMESH
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July 13, 2021 |
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AASHIQUE Vs. STATE OF KERALA
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November 22, 2021 |
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ABAD BUILDERS PRIVATE LIMITED Vs. STATE OF KERALA
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May 17, 2021 |
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ABBAS Vs. STATE OF KERALA
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January 19, 2021 |
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ABBAS Vs. RELIANCE GENERAL INSURANCE
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November 1, 2021 |
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ABBAS Vs. STATE OF KERALA
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December 3, 2021 |
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ABDU RAHIMAN Vs. FATHIMMA AND ORS.
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February 11, 2021 |
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ABDUL ALEEM Vs. STATE OF KERALA AND ORS.
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January 29, 2021 |
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ABDUL ASEES Vs. STATE OF KERALA
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March 17, 2021 |
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ABDUL AZEES Vs. STATE OF KERALA
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October 11, 2021 |
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ABDUL AZEEZ Vs. HUSSAIN
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June 29, 2021 |
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ABDUL AZEEZ T K Vs. STATE OF KERALA
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May 7, 2021 |
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ABDUL BARI Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
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September 15, 2021 |
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ABDUL BASHEER Vs. CHERUPUZHA GRAMA PANCHAYAT
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September 16, 2021 |
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ABDUL BASHEER P. Vs. STATION HOUSE OFFICER MATTANNUR POLICE STATION
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September 10, 2021 |
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ABDUL GAFOOR Vs. STATE OF KERALA
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December 28, 2021 |
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ABDUL GAFOOR Vs. JOINT REGISTRAR OF CO-OPRATIVE SOCIETIES
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November 24, 2021 |
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ABDUL GAFOOR U. Vs. STATE OF KERALA
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September 15, 2021 |
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ABDUL HALIM Vs. STATE OF KERALA
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November 10, 2021 |
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ABDUL JALEEL K. Vs. REGIONAL TRANSPORT OFFICER
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July 9, 2021 |
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ABDUL JAMAL E. V. Vs. STATE OF KERALA
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July 9, 2021 |
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ABDUL KALAM Vs. MOIDEEN KOYA
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July 5, 2021 |
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ABDUL KAREEM A.M Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY ERNAKULAM
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July 15, 2021 |
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ABDUL KAREEM C. Vs. NEW INDIA ASSURANCE CO. LTD.
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March 2, 2021 |
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ABDUL KHADER M. K. Vs. STATE OF KERALA
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May 7, 2021 |
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ABDUL LATHEEF Vs. STATE OF KERALA
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April 8, 2021 |
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ABDUL NASAR Vs. STATE OF KERALA
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November 26, 2021 |
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ABDUL NAZER N. Vs. STATE OF KERALA
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November 17, 2021 |
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ABDUL RAHIM N. V. Vs. STATE
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March 15, 2021 |
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ABDUL RAHIMAN Vs. STATE OF KERALA
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January 7, 2021 |
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ABDUL RAHIMAN MUBARAK Vs. STATION HOUSE OFFICER BAKEL POLICE STATION
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August 17, 2021 |
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ABDUL RAHIMAN MUBARAK Vs. STATE OF KERALA
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August 17, 2021 |
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ABDUL RAHMAN Vs. STATE OF KERALA
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May 7, 2021 |
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ABDUL RAHMAN Vs. STATE OF KERALA
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September 29, 2021 |
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ABDUL RASHEED Vs. STATE OF KERALA
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May 31, 2021 |
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ABDUL RAZAK@ ABU AHMED Vs. UNION OF INDIA
|
August 25, 2021 |
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ABDUL REHMAN Vs. DISTRICT COLLECTOR MALAPPURAM
|
October 11, 2021 |
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ABDUL SALAM Vs. STATE OF KERALA
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August 27, 2021 |
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ABDUL SALAM Vs. STATE OF KERALA
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October 8, 2021 |
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ABDUL SALAM Vs. MOHAMMED JAMAL
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September 23, 2021 |
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ABDUL SAMAD Vs. DEPUTY TAHSILDAR, MANNARKAD TALUK
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June 18, 2021 |
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ABDUL WAHAB Vs. KERALA STATE ELECTRICITY BOARD
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September 16, 2021 |
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ABDULLA Vs. SHARAFUDHEEN T.K
|
September 8, 2021 |
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ABDULLA Vs. STATE OF KERALA
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February 8, 2021 |
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ABDULLA Vs. STATE OF KERALA
|
February 4, 2021 |
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ABDULLA Vs. TRIPPANGOTTUR GRAMA PANCHAYAT
|
July 16, 2021 |
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ABDULLA KOYA Vs. THOPPIL IMBICHAMINABI
|
August 9, 2021 |
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ABDULLA KUNHI Vs. T.A. ILLYAS
|
September 6, 2021 |
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ABDULLA POTTANAMCHALI Vs. STATE OF KERALA
|
June 25, 2021 |
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ABDULLAKUTTY K. Vs. K. UNNINARAYANAN
|
December 9, 2021 |
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ABDUSALIM Vs. BUSHRA
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September 22, 2021 |
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ABEESH RAHMAN M. L. Vs. STATE OF KERALA
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April 9, 2021 |
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ABHI AJITH SANKAR Vs. STATE OF KERALA
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July 26, 2021 |
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ABHIJITH G.S Vs. UNION OF INDIA
|
November 19, 2021 |
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ABHILASH R.NAIR Vs. SREEBHA
|
December 17, 2021 |
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ABHIRAJ Vs. STATE OF KERALA
|
August 17, 2021 |
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ABHUTHAHIR Vs. STATE OF KERALA
|
June 23, 2021 |
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ABIKRISHNA T.U. Vs. STATE OF KERALA
|
November 24, 2021 |
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ABOOBACKER Vs. HAMSA
|
November 8, 2021 |
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ABOOBACKER K.M. Vs. STATE OF KERALA
|
July 26, 2021 |
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ABOOBAKKER @ NAVAS Vs. STATE OF KERALA
|
January 14, 2021 |
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ABRAHAM GEORGE Vs. STATE OF KERALA
|
March 22, 2021 |
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ABRAHAM LTTOP Vs. INSURANCE OMBUDSMAN
|
April 9, 2021 |
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ABRAHAM THOMAS PUTHOORAN Vs. MANJU ABRAHAM
|
September 23, 2021 |
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ABU P. ABRAHAM Vs. ANU T. CHERIAN
|
January 8, 2021 |
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ABY Vs. STATE OF KERALA
|
October 11, 2021 |
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ACHAMA ALEXANDER Vs. ASSISTANT DIRECTOR, SURVEY AND LAND RECORDS
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December 1, 2021 |
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ACHU Vs. STATE OF KERALA
|
September 2, 2021 |
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ADARSH Vs. STATE OF KERALA
|
August 6, 2021 |
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ADARSH BIJI Vs. STATE OF KERALA
|
October 13, 2021 |
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ADARSH P. Vs. STATE OF KERALA
|
May 7, 2021 |
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ADDITIONAL CHIEF SECRETARY Vs. JAYASREE
|
December 2, 2021 |
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ADHARSH Vs. STATE OF KERALA
|
February 1, 2021 |
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ADMINISTROR,GURUVAYUR DEVASWOM Vs. ARAVINDAN P.C.
|
March 24, 2021 |
|
ADOOR LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
March 10, 2021 |
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ADV. K. VIJAYAN Vs. STATE OF KERALA
|
July 7, 2021 |
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ADV. SABU P. JOSEPH Vs. STATE OF KERALA
|
May 10, 2021 |
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AFSAL K.A. Vs. ROBY KURIAKOSE
|
September 15, 2021 |
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AHMED KABEER Vs. STATE OF KERALA
|
May 17, 2021 |
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AHMED MASOOD Vs. STATE OF KERALA
|
June 9, 2021 |
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AISHWARYA BABU Vs. BHARATH PETROLEUM CORPORATION LTD
|
October 29, 2021 |
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AISHWARYA SHANKAR (MINOR) Vs. STATE OF KERALA
|
August 17, 2021 |
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AJAI CHANDRA R. Vs. DIRECTOR, AGRICULTURAL
|
March 9, 2021 |
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AJAS M.M. Vs. STATE OF KERALA
|
February 19, 2021 |
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AJAY GOVIND Vs. STATE OF KERALA
|
November 10, 2021 |
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AJAY KRISHNAN Vs. UNION OF INDIA
|
January 4, 2021 |
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AJAY ZACHARIAH AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 19, 2021 |
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AJAYA KUMAR Vs. STATE OF KERALA
|
March 5, 2021 |
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AJAYAN Vs. STATE OF KERALA
|
May 25, 2021 |
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AJEESH Vs. STATE OF KERALA
|
March 2, 2021 |
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AJEESH A. MURAHARA Vs. REGIONAL TRANSPORT AUTHORITY
|
September 2, 2021 |
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AJESH Vs. STATE OF KERALA
|
March 18, 2021 |
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AJI Vs. STATE OF KERALA
|
May 27, 2021 |
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AJI Vs. STATE OF KERALA
|
December 28, 2021 |
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AJI KUMAR Vs. STATE OF KERALA
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October 13, 2021 |
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AJI PHILIP Vs. STATE OF KERALA
|
September 24, 2021 |
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AJI RAJ Vs. THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD
|
February 15, 2021 |
|
AJIMON Vs. SANTHAMMA P. K.
|
March 29, 2021 |
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AJIMON Vs. STATE OF KERALA
|
September 10, 2021 |
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AJIMON M.P Vs. K.R.THAMPI
|
October 11, 2021 |
|
AJIT ASSOCIATES ARCHITECTURAL CONSULTANTS PVT. LTD Vs. STATE OF KERALA
|
April 26, 2021 |
|
AJITH KUMAR Vs. STATION HOUSE OFFICER
|
August 4, 2021 |
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AJITH M.T. Vs. NIMI
|
July 20, 2021 |
|
AJITH P. P. Vs. STATE OF KERALA
|
January 8, 2021 |
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AJITHA K. Vs. THE RETURNING OFFICER
|
February 12, 2021 |
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AJITHA KUMARY Vs. REGIONAL TRANSPORT AUTHORITY
|
July 26, 2021 |
|
AJMAL / DANISH @ MUHAMMED DHANISH Vs. STATE OF KERALA
|
October 29, 2021 |
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AJMAL ALIAS PUTTU AJMAL Vs. STATE OF KERALA
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February 5, 2021 |
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AJMAL ASHARAF Vs. STATE OF KERALA
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February 4, 2021 |
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AJMAL K. Vs. STATE OF KERALA
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March 22, 2021 |
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AJMAL LAILABEEVI KAMALUDHEEN Vs. STATE OF KERALA
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December 14, 2021 |
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AJMAL YOUSAF Vs. STATE OF KERALA
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December 2, 2021 |
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AJU ABRAHAM Vs. STATE OF KERALA
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January 8, 2021 |
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AJUMON Vs. STATE OF KERALA
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January 15, 2021 |
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AKASH Vs. STATE OF KERALA
|
May 7, 2021 |
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AKBAR ALI Vs. MOHAMMED FAROOK
|
October 21, 2021 |
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AKHIL Vs. STATE OF KERALA
|
April 23, 2021 |
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AKHIL Vs. STATE OF KERALA
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June 18, 2021 |
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AKHIL Vs. STATE OF KERALA
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October 6, 2021 |
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AKHIL @ RAHUL Vs. STATE OF KERALA
|
December 28, 2021 |
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AKHIL DEV S. Vs. STATE OF KERALA
|
November 9, 2021 |
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AKHIL O. Vs. DIRECTOR, DEPARTMENT OF MINING AND GEOLOGY DIRECTORATE OF MINING AND GEOLOGY, KESAVADASAPURAM
|
August 5, 2021 |
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AKHIL VARGHESE Vs. STATE OF KERALA
|
December 8, 2021 |
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AKHIL VARGHESE Vs. STATE OF KERALA
|
October 27, 2021 |
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AKHILESH Vs. STATE OF KERALA
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March 1, 2021 |
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AKHILESH M.C. Vs. STATE OF KERALA
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December 2, 2021 |
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AKHILJITHU @ APPU Vs. STATE OF KERALA
|
October 29, 2021 |
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AL AMEEN Vs. STATE OF KERALA
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May 4, 2021 |
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ALAKAN VALYALANGARAM Vs. STATE OF KERALA
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February 3, 2021 |
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ALAN C SUNIL Vs. STATE OF KERALA
|
December 31, 2021 |
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ALBIN A. @ ARUN Vs. STATE OF KERALA
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December 9, 2021 |
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ALBY K. Vs. STATE OF KERALA
|
January 25, 2021 |
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ALEX Vs. STATE OF KERALA
|
July 13, 2021 |
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ALEX P ABRAHAM Vs. STATE OF KERALA
|
August 11, 2021 |
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ALEYAMMA K.S Vs. HARIKUMAR T.S
|
October 5, 2021 |
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ALI KUTTY Vs. STATE OF KERALA
|
April 8, 2021 |
|
ALIMON C.H Vs. SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT
|
October 20, 2021 |
|
ALIYAMMA Vs. KUNJAMMA JOHN
|
February 11, 2021 |
|
ALL INDIA DIGITAL CABLE FEDERATION Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
July 12, 2021 |
|
ALL KERALA PHARMACISTS UNION (AKPU) Vs. NOBY C. P.
|
February 25, 2021 |
|
ALL KERALA SMALL SCALE PVC PIPE MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
|
October 20, 2021 |
|
ALPHONSIE GEORGE Vs. DEPUTY COMMISSIONER, NAVODAYA VIDYALAYA SAMITI
|
March 8, 2021 |
|
ALTHAF Vs. STATE OF KERALA
|
October 6, 2021 |
|
ALWYN JOSE NADUVATHETTU HOUSE Vs. STATE OF KERALA
|
June 11, 2021 |
|
AM DISTRIBUTORS Vs. MANAGER
|
July 28, 2021 |
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AMAL P S Vs. STATE OF KERALA
|
May 7, 2021 |
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AMAL PUTHIYAPARAMBIL Vs. STATE OF KERALA
|
March 25, 2021 |
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AMAL. S Vs. STATE OF KERALA
|
October 6, 2021 |
|
AMAL.V.S.@KICHU Vs. STATE OF KERALA
|
November 25, 2021 |
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AMALDEV Vs. STATE OF KERALA
|
November 9, 2021 |
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AMALRAJ M. Vs. STATE OF KERALA
|
June 24, 2021 |
|
AMAN MUHAMMAD FAISAL Vs. STATE OF KERALA
|
October 1, 2021 |
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AMAR SINGH RANA Vs. STATE OF KERALA
|
November 23, 2021 |
|
AMBADY TOURIST ENTERPRISES P LTD Vs. KADUNGALLOOR GRAMA PANCHAYATH
|
October 12, 2021 |
|
AMBY Vs. STATE OF KERALA
|
April 9, 2021 |
|
AMEEN @ AJMAL Vs. STATE OF KERALA
|
March 3, 2021 |
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AMEER SUHAIL Vs. STATE OF KERALA
|
May 14, 2021 |
|
AMINA Vs. DISTRICT COLLECTOR
|
September 17, 2021 |
|
AMIRITHESH V., S/O VINOD KUMAR Vs. STATE OF KERALA
|
November 19, 2021 |
|
AMIRITHESH.V Vs. STATE OF KERALA
|
November 19, 2021 |
|
AMITY ROCK PRODUCTS Vs. DISTRICT COLLECTOR
|
January 8, 2021 |
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AMMINI Vs. STATE OF KERALA
|
March 22, 2021 |
|
AMMINI KURUVILA Vs. KUNJUMOL CHARLY
|
September 16, 2021 |
|
AMMINIKUTTY Vs. THIRUVALLA EAST CO-OPERATIVE BANK LTD
|
November 23, 2021 |
|
AMRUTH Vs. STATE OF KERALA
|
February 24, 2021 |
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ANAND MATHEW Vs. STATE OF KERALA
|
September 20, 2021 |
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ANAND MURUGAN Vs. STATE OF KERALA
|
January 8, 2021 |
|
ANANDAN Vs. STATE OF KERALA
|
September 30, 2021 |
|
ANANDAN P.K. Vs. ADOOR CO-OPERATIVE URBAN BANK LTD
|
January 5, 2021 |
|
ANANDHAKRISHNAN Vs. STATE OF KERALA
|
March 17, 2021 |
|
ANANDU Vs. STATE OF KERALA
|
March 2, 2021 |
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ANANTHA KAMATH Vs. K. KRISHNAN
|
October 12, 2021 |
|
ANANTHALAKSHMI Vs. MUTHOOT FINANCE COMPANY LIMITED
|
March 10, 2021 |
|
ANANTHAN Vs. STATE OF KERALA
|
October 6, 2021 |
|
ANANTHAN Vs. UNION OF INDIA
|
January 5, 2021 |
|
ANAPPATH PARAKKATTU VASUDEVAKURUP Vs. C. HARIDASAN
|
November 3, 2021 |
|
ANAS Vs. STATE OF KERALA
|
December 15, 2021 |
|
ANAS T. Vs. STATE OF KERALA
|
March 22, 2021 |
|
ANCHOR STRUCTURALS Vs. KERALA STATE ELECTRICITY BOARD LTD
|
November 26, 2021 |
|
ANEES H Vs. STATE OF KERALA
|
December 31, 2021 |
|
ANEESH Vs. STATE OF KERALA
|
September 14, 2021 |
|
ANEESH Vs. ANEENA
|
October 7, 2021 |
|
ANEESH Vs. STATE OF KERALA
|
June 16, 2021 |
|
ANEESH BABU Vs. STATE OF KERALA
|
October 8, 2021 |
|
ANEESH KUMAR @ BABUKUTTAN Vs. STATE OF KERALA
|
February 22, 2021 |
|
ANEESH L.S Vs. NIKHILSHA J.S.
|
October 4, 2021 |
|
ANEESH. R.S. Vs. STATE OF KERALA
|
January 29, 2021 |
|
ANEL MERVIN S. Vs. STATE OF KERALA
|
March 25, 2021 |
|
ANI Vs. STATE OF KERALA
|
October 12, 2021 |
|
ANICE Vs. JOHN
|
March 15, 2021 |
|
ANIL Vs. STATE OF KERLA
|
September 3, 2021 |
|
ANIL ENTERPRISES Vs. ASSISTANT GENERAL MANAGER (PV) BHARAT SANCHAR NIGAM LIMITED
|
September 1, 2021 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
March 15, 2021 |
|
ANIL KUMAR Vs. LATHA MOHAN AND ORS.
|
January 18, 2021 |
|
ANIL KUMAR Vs. ALUVA MUNICIPALITY
|
November 25, 2021 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
December 8, 2021 |
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ANIL KUMAR K Vs. STATE OF KERALA
|
January 27, 2021 |
|
ANIL M.S. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 2, 2021 |
|
ANIL PAUL Vs. SOUTH INDIA BANK
|
October 20, 2021 |
|
ANILA GEORGE Vs. STATE OF KERALA
|
February 12, 2021 |
|
ANILKUMAR Vs. STATE OF KERALA
|
March 1, 2021 |
|
ANILKUMAR Vs. ASOKAN VASU
|
December 7, 2021 |
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ANILKUMAR Vs. STATE OF KERALA
|
December 7, 2021 |
|
ANILKUMAR Vs. K. RAJENDRAN
|
February 3, 2021 |
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ANILKUMAR P Vs. STATE OF KERALA
|
December 15, 2021 |
|
ANILKUMAR V. Vs. MANIYAN
|
August 24, 2021 |
|
ANIMON Vs. VINOD
|
November 9, 2021 |
|
ANINDITA NANDAKUMAR Vs. STATE OF KERALA
|
December 2, 2021 |
|
ANISH JOSE ANTONY Vs. STATE OF KERALA
|
August 10, 2021 |
|
ANISH MARKOSE Vs. STATE OF KERALA
|
November 9, 2021 |
|
ANIYERI SATHYAN Vs. STATE POLICE CHIEF
|
February 9, 2021 |
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ANJANA C. Vs. STATE OF KERALA
|
January 4, 2021 |
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ANJU LEKSHMI.S Vs. STATE OF KERALA
|
September 7, 2021 |
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ANJU P. Vs. STATE OF KERALA
|
February 15, 2021 |
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ANJURAJ @ANJU Vs. STATE OF KERALA
|
June 4, 2021 |
|
ANNAD @ VISHNU Vs. STATE OF KERALA
|
April 8, 2021 |
|
ANOOP @ SURUMA Vs. STATE OF KERALA
|
March 9, 2021 |
|
ANOOP JACOB Vs. STATE OF KERALA
|
April 9, 2021 |
|
ANOOP VIJAY Vs. ARUNIMA P.T.
|
January 13, 2021 |
|
ANSAR Vs. STATE OF KERALA
|
December 31, 2021 |
|
ANSAR M.C. Vs. STATE OF KERALA
|
June 2, 2021 |
|
ANSIL Vs. STATE OF KERALA
|
May 7, 2021 |
|
ANTO K.O. Vs. STATE OF KERALA
|
July 16, 2021 |
|
ANTO P.P Vs. THRISSUR CORPORATION REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE, THRISSUR
|
November 12, 2021 |
|
ANTONY @ AADU ANTONY Vs. STATE OF KERALA
|
January 13, 2021 |
|
ANTONY BIJU K.X. Vs. CORPORATION OF KOCHI
|
June 23, 2021 |
|
ANTONY C.J. AND ORS. Vs. CORPORATION OF KOCHI AND ORS.
|
March 16, 2021 |
|
ANTONY JOSEPH Vs. STATE OF KERALA
|
April 8, 2021 |
|
ANTONY PAUL Vs. STATE OF KERALA
|
September 6, 2021 |
|
ANTONY RAIJAN @ NIKHIL Vs. STATE OF KERALA
|
December 4, 2021 |
|
ANTONY ROSARIO FERNANDO AND ORS. Vs. STATE OF KERALA
|
January 18, 2021 |
|
ANTONY STEPHEN FERNANDO Vs. STATE OF KERALA
|
April 8, 2021 |
|
ANTU Vs. NASEEMA
|
October 22, 2021 |
|
ANU KUMAR Vs. STATE OF KERALA AND ORS.
|
January 13, 2021 |
|
ANU SAHAD Vs. STATE OF KERALA
|
August 5, 2021 |
|
ANUPAMA T. V. Vs. STATE OF KERALA
|
March 30, 2021 |
|
ANURAG Vs. STATE OF KERALA
|
December 6, 2021 |
|
ANWAR.P.K Vs. THRISSUR CORPORATION, MUNICIPAL OFFICE ROAD
|
September 23, 2021 |
|
APPU Vs. M.K. MINI
|
July 1, 2021 |
|
APPUKUTTAN Vs. STATE OF KERALA
|
November 22, 2021 |
|
AQEEL USMAN ALI Vs. STATE OF KERALA
|
February 9, 2021 |
|
ARAFATH Vs. STATE OF KERALA
|
March 31, 2021 |
|
ARAGADAN Vs. HASHMI
|
December 3, 2021 |
|
ARJUN A. Vs. SUPERINTENDENT OF CUSTOMS CUSTOMS (PREVENTIVE) COMMISSIONERATE, COCHIN
|
August 31, 2021 |
|
ARMAN MUSTHAFA M. Vs. STATE OF KERALA
|
May 4, 2021 |
|
ARPOOKAR GRAMA PANCHAYATH Vs. THOMAS
|
December 10, 2021 |
|
ARSHAD SIDDIQUE Vs. STATE OF KERALA
|
October 27, 2021 |
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ARSHAD SUHAIL A. & ORS. Vs. UNION OF INDIA
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May 24, 2021 |
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ARTHUR ZACHARIA Vs. P. M. MARY
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October 1, 2021 |
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ARUN Vs. KERALA PUBLIC SERVICE COMMISSION
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March 19, 2021 |
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ARUN Vs. STATE OF KERALA
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March 16, 2021 |
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ARUN BABY Vs. STATE OF KERALA
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June 11, 2021 |
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ARUN M. S. Vs. STATE OF KERALA
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February 8, 2021 |
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ARUN P.R. Vs. STATE OF KERALA AND ORS.
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January 4, 2021 |
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ARUN R, Vs. STATE OF KERALA
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June 7, 2021 |
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ARUN R. NAIK Vs. SHWETHA ARUN NAIK,
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May 17, 2021 |
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ARUN RAJ Vs. STATE OF KERALA
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June 18, 2021 |
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ARUNDAS Vs. STATE OF KERALA
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February 22, 2021 |
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ARUNKUMAR.A Vs. STATE OF KERALA
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September 20, 2021 |
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ARVIND SADASIVAN Vs. PRIYANKA PANKAJ
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September 9, 2021 |
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ASARAF ALI SAMSUDHEEN SON OF ABDUL RAZAK SAMSUDHEEN Vs. NARCOTIC CONTROL BUREAU COCHIN
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January 7, 2021 |
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ASBI K.N. Vs. HASHIM M.U.
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October 12, 2021 |
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ASHEEB NIHAL Vs. STATE OF KERALA
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June 15, 2021 |
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ASHIQ Vs. STATE OF KERALA
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December 28, 2021 |
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ASHIQ K. P. Vs. STATE OF KERALA
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March 25, 2021 |
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ASHIQUE VALIYATHODIKA Vs. STATE OF KERALA
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May 7, 2021 |
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ASHKAR Vs. STATE OF KERALA
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January 13, 2021 |
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ASHOK KUMAR Vs. STATE OF KERALA
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May 28, 2021 |
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ASHOK KUMAR M. Vs. STATE OF KERALA
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December 3, 2021 |
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ASHRAF M.M Vs. STATE OF KERALA
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December 20, 2021 |
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ASHRAF P. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
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January 14, 2021 |
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ASIANET SATELLITE COMMUNICATIONS LTD Vs. PALAKKAD MUNICIPALITY
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September 24, 2021 |
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ASIYA LATHEEF Vs. STATE OF KERALA
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November 30, 2021 |
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ASNA K.A Vs. DISTRICT EDUCATION OFFICER
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October 21, 2021 |
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ASOK KUMAR M. Vs. STATE OF KERALA
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November 30, 2021 |
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ASOKA KUMAR S Vs. STATE OF KERALA
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October 7, 2021 |
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ASOKAN Vs. STATE OF KERALA
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November 26, 2021 |
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ASOKAN G. Vs. VIJITHAKUMARI A. N.
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January 8, 2021 |
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ASSISTANT ENGINEER Vs. ASAINU
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October 22, 2021 |
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ASSISTANT EXECUTIVE ENGINEER, KSEB Vs. CONSIMER VIGILANCE CENTRE
|
October 7, 2021 |
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ASSISTANT GENERAL MANAGER, SBI Vs. S. SARADAMANI
|
May 25, 2021 |
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ASSISTANT STATE OF TAX OFFICER Vs. VST AND SONS
|
July 22, 2021 |
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ASSOCIATION OF LPG DISTRIBUTORS IN KERALA Vs. INDIAN OIL CORPORATION
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September 10, 2021 |
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ASWATHY Vs. STATE OF KERALA
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November 9, 2021 |
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ASWATHY P. Vs. UNION OF INDIA AND ORS.
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January 25, 2021 |
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ASWATHY UDAYAN Vs. PRINCE ANAND
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June 14, 2021 |
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ASWIN BIJU Vs. STATE OF KERALA
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December 9, 2021 |
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ATC TELECOM INFRASTRUCTURE Vs. KALLIKADU GRAMA PANCHAYTH
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August 26, 2021 |
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ATHUL Vs. STATE OF KERALA
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September 17, 2021 |
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ATHUL A. Vs. STATE OF KERALA
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February 24, 2021 |
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ATHUL A. Vs. STATE OF KERALA
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February 26, 2021 |
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ATHUL P. BIJU Vs. STATE OF KERALA
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December 31, 2021 |
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ATHUL RAJ Vs. STATE OF KERALA
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May 4, 2021 |
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ATHUL THOMAS Vs. STATE OF KERALA
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November 9, 2021 |
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AVINASH Vs. STATE OF KERALA
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November 5, 2021 |
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AVINASH V. SARAF Vs. C. D. JOSE
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October 21, 2021 |
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AYISHAMOL V Vs. STATE OF KERALA
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March 10, 2021 |
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AYSHA SULTHANA Vs. UNION TERRITORY OF LAKSHADWEEP REPRESENTED BY ITS STANDING COUNSEL
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June 25, 2021 |
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AYYANAR Vs. STATE OF KERALA
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November 18, 2021 |
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AYYOOB V.K Vs. STATE OF KERALA
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December 31, 2021 |
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AZAD Vs. STATE OF KERALA
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December 31, 2021 |
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AZEEZ Vs. KERALA STATE ELECTRICITY BOARD
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April 9, 2021 |
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AZEEZ K. Vs. EXECUTIVE ENGINEER
|
October 1, 2021 |
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AZMAN ZIAD Vs. ADDITIONAL DISTRICT MAGISTRATE CIVIL STATION
|
December 17, 2021 |
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B. MITHRAN Vs. KERALA STATE CO-OPERATIVE BANK LTD
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November 11, 2021 |
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B. MOHAMMED JAMAL Vs. STATE OF KERALA
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March 26, 2021 |
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B. SUDHARMA AND ORS. Vs. STATE OF KERALA AND ORS.
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January 28, 2021 |
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B.HARI Vs. S.HARSHA
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January 20, 2021 |
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BABU Vs. THANKACHAN
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December 8, 2021 |
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BABU Vs. STATE OF KERALA
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February 11, 2021 |
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BABU Vs. STATE OF KERALA
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December 20, 2021 |
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BABU Vs. STATE OF KERALA
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October 12, 2021 |
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BABU @ CHAKKAN BABU Vs. STATE OF KERALA
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April 9, 2021 |
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BABU ALEXANDER Vs. STATE OF KERALA
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December 17, 2021 |
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BABU S. Vs. STATE OF KERALA AND ORS.
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January 27, 2021 |
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BABU T. Vs. ENATHU SERVICE CO-OPERATIVE BANK LTD
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November 24, 2021 |
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BABU T.K Vs. STATE OF KERALA
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October 25, 2021 |
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BABU V. Vs. UNIVERSITY OF KANNUR
|
August 13, 2021 |
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BABURAJ Vs. STATE OF KERALA
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September 30, 2021 |
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BABY Vs. DISTRICT COLLECTOR
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October 22, 2021 |
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BABY JOSEPH Vs. SUDHAN P.I.
|
February 18, 2021 |
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BABY JOSEPH Vs. SUDHAN P.I.,
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February 19, 2021 |
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BABY K. K. Vs. ADDITIONAL CHIEF SECRETART
|
December 6, 2021 |
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BABY S. Vs. KALLUVATHUKKAL GRAMA PANCHAYAT
|
September 17, 2021 |
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BADUSHA Vs. STATE OF KERALA
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May 4, 2021 |
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BAIJU Vs. STATE OF KERALA
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December 22, 2021 |
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BAIJU Vs. STATE OF KERALA
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February 3, 2021 |
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BAIJU RAVINDRAN Vs. STATE OF KERALA
|
July 16, 2021 |
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BAJAJ ALLIANZ GENERAL INSRANCE CO. LTD Vs. BHEEMA S/O.PUTTAPPA
|
November 8, 2021 |
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BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PUTHEN MODERN RICE MILL
|
March 5, 2021 |
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BALACHANDRAN S. Vs. SREEDEVI K. NAIR
|
January 27, 2021 |
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BALAJI Vs. STATE OF KERALA
|
February 24, 2021 |
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BALAKRISHNA PILLAI Vs. UNION OF INDIA
|
July 23, 2021 |
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BALAKRISHNAN Vs. STATE OF KERALA
|
July 6, 2021 |
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BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
November 1, 2021 |
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BALAKRISHNAN P. Vs. STATE OF KERALA
|
January 19, 2021 |
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BALAN R. Vs. ABHIRAJ R.
|
July 14, 2021 |
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BALU Vs. STATE OF KERALA
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August 26, 2021 |
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BAR ASSOCIATION Vs. STATE OF KERALA
|
November 16, 2021 |
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BASHEER Vs. KOZHIKODE CORPORATION
|
June 22, 2021 |
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BASHEER Vs. STATE OF KERALA
|
November 25, 2021 |
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BASIL PAUL Vs. STATE OF KERALA
|
April 22, 2021 |
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BEAULAH GRACE ALBERT Vs. ROSE JOSE
|
September 8, 2021 |
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BEENA Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
|
March 9, 2021 |
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BEENA V. P. Vs. STATE OF KERALA
|
October 27, 2021 |
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BEENARANI Vs. STATE OF KERALA
|
February 5, 2021 |
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BEEPATHUMMA Vs. JOICY
|
July 2, 2021 |
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BEFFY JEESON Vs. STATE OF KERALA
|
June 3, 2021 |
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BENNY Vs. MINI
|
February 5, 2021 |
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BENNY ANTONY PAREL Vs. UNION OF INDIA
|
June 3, 2021 |
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BENNY LUCKOSE Vs. STATE OF KERALA
|
July 27, 2021 |
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BENSY THOUFEEK RAHMAN Vs. KRISHNAN A.
|
March 8, 2021 |
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BETSON ANTONY Vs. STATE OF KERALA
|
December 10, 2021 |
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BETSY VARGHESE Vs. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA
|
October 13, 2021 |
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BHADRA OIL MILLS Vs. FOOD SAFETY AND STANDARD AUTHORITY OF INDIA
|
February 25, 2021 |
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BHARAT PARENTERALS LTD. Vs. STATE OF KERALA
|
January 4, 2021 |
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BHARAT PETROLEUM CORPORATION Vs. SAJU A.R.
|
August 2, 2021 |
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BHARAT SERUM VACCINES LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 15, 2021 |
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BHARATH BHOOSHAN AGGARWAL Vs. FOREST RANGE OFFICER, THAMARASSERRY
|
November 10, 2021 |
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BHARATH GURUMUKH JETHANI Vs. STATE OF KERALA
|
February 8, 2021 |
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BHARGAVI AMMA Vs. ABRAHAM
|
October 26, 2021 |
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BHASKARAN Vs. SUB INSPECTOR OF POLICE
|
September 30, 2021 |
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BHASKARAN P.P. Vs. STATE OF KERALA
|
October 26, 2021 |
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BHAVANI Vs. SHAIJU K. V.
|
April 9, 2021 |
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BHIMA JEWELS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
December 23, 2021 |
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BIBIN Vs. STATE OF KERALA
|
February 10, 2021 |
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BIBIN @ VIPIN RAVEENDRAN Vs. STATE OF KERALA
|
March 18, 2021 |
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BIBIN KUMAR P Vs. SECRETARY GENERAL ASSOCIATION OF INDIAN UNIVERSITIES
|
September 10, 2021 |
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BIBIN RAJAN Vs. STATE OF KERALA
|
December 6, 2021 |
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BIJIMON Vs. KERLA STATE FINANCIAL ENTERPRISES
|
January 6, 2021 |
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BIJIMON AND ORS. Vs. UDAYABHANU AND ORS.
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January 29, 2021 |
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BIJU Vs. STATE OF KERALA
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March 16, 2021 |
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BIJU Vs. STATE OF KERALA
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May 7, 2021 |
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BIJU Vs. STATE OF KERALA
|
December 23, 2021 |
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BIJU C. V. Vs. JASHNA K. J.
|
March 16, 2021 |
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BIJU C.M Vs. STATE OF KERALA
|
February 9, 2021 |
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BIJU G. Vs. STATE OF KERALA
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March 25, 2021 |
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BIJU GEORGE Vs. RAJU ABRAHAM
|
January 14, 2021 |
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BIJU K. STEPHEN Vs. STATE OF KERALA
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April 8, 2021 |
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BIJU KURIAKOSE Vs. STATE OF KERALA
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March 30, 2021 |
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BIJU NETTOORVEETTIL Vs. REGISTRAR OF BIRTHS AND DEATHS
|
September 3, 2021 |
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BIJU S Vs. STATE OF KERALA
|
November 19, 2021 |
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BIJULAL D Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
December 6, 2021 |
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BINDHUMOL JOSEPH Vs. STATE OF KERALA
|
April 30, 2021 |
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BINDU HARIKUMAR Vs. CSB BANK LTD.
|
December 6, 2021 |
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BINIMOL Vs. STATE OF KERALA
|
October 11, 2021 |
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BINOY Vs. STATE OF KERALA
|
February 22, 2021 |
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BINU Vs. STATE OF KERALA
|
February 24, 2021 |
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BINU V. G. Vs. KERALA STATE ELECTRICITY BOARD LTD
|
March 15, 2021 |
|
BINU.N.E Vs. STATE OF KERALA
|
September 2, 2021 |
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BINUKUMAR Vs. STATE OF KERALA
|
March 19, 2021 |
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BIPIN PAVITHRAN V. Vs. STATE OF KERALA
|
March 2, 2021 |
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BISHWANATH SINHA Vs. STATE OF KERALA
|
August 4, 2021 |
|
BLISSFUL GARMENTS PVT. LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
February 24, 2021 |
|
BOBAN JACOB JOINT Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
November 25, 2021 |
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BOBBY KURUVILA Vs. STATE OF KERALA
|
September 15, 2021 |
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BONY BAIJU Vs. STATE OF KERALA
|
January 18, 2021 |
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BOSMA A Vs. STATE OF KERALA
|
December 1, 2021 |
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BPCL KOCHI REFINERY Vs. M.I. ABU
|
November 1, 2021 |
|
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY Vs. MATHEW
|
July 1, 2021 |
|
BRD SECURITIES LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
March 8, 2021 |
|
BRIJESH JOHN Vs. ASSISTANT LABOUR OFFICER
|
December 17, 2021 |
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BRISTY BISWAS Vs. STATE OF KERALA
|
March 1, 2021 |
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C. A. XAVIER Vs. GOVERNMENT OF KERALA
|
March 31, 2021 |
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C. P. REGHUKUMAR Vs. UNION OF INDIA
|
March 10, 2021 |
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C. RAMADASAN Vs. MADHAVAN
|
January 8, 2021 |
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C. THULASEEDHARAN Vs. STATE OF KERALA
|
December 10, 2021 |
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C.C. WILSON Vs. K.V. JAMES
|
March 1, 2021 |
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C.F. JOSEPH Vs. DISTRICT COLLECTOR, ERENAKULAM, CIVIL STATION, KAKKANAD
|
September 1, 2021 |
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C.J.SHAJU Vs. REVENUE DIVISIONAL OFFICER, OFFICE OF THE REVENUE DIVISIONAL OFFICER, IRINJALAKUDA, THRISSUR DISTRICT
|
December 4, 2021 |
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C.K.SASEENDRAN Vs. INSPECTOR GENERAL OF REGISTRATION
|
September 6, 2021 |
|
C.S.NAIR Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL, MINISTRY OF CORPORATE AFFAIRS
|
November 29, 2021 |
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CAPT. HARI ACHUTHA VARRIER Vs. STATE OF KERALA
|
August 2, 2021 |
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CAPT. PEDRO GUILHERME DA VEIGA PEREIRA E OLIVEIRA ARTILHEIRO Vs. UNION OF INDIA
|
November 9, 2021 |
|
CAPT. VIJAY KUMAR TREHAN Vs. JACINTH ABOOBACKER
|
November 12, 2021 |
|
CARBON AND CHEMICALS (INDIA) LTD. Vs. COMMISSIONER OF INCOMETAX
|
March 1, 2021 |
|
CARDINAL MAR GEORGE ALENCHERRY Vs. STATE OF KERALA
|
August 12, 2021 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. REVATHY SREEDHAR
|
October 13, 2021 |
|
CENTRAL FINANCE & INVESTMENTS Vs. SCRETARY, KOTHAMANGNALAM MUNICIPALITY
|
October 1, 2021 |
|
CHAIRMAN QUILON MEDICAL TRUST Vs. KERALA UNIVERSITY OF HEALTH AND SCIENCES MEDICAL COLLEGE P O
|
January 27, 2021 |
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CHAIRMAN THYKKATTU DEVASWOM TRUST Vs. SHAMEER.P.S
|
May 27, 2021 |
|
CHAMBER OF COMMERCE Vs. KUNNAMKULAM MUNICIPALITY
|
July 15, 2021 |
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CHANDRAN Vs. STATE OF KERALA
|
January 6, 2021 |
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CHANDRAN PILLAI Vs. SREEDEVI, S M VIHAR
|
April 8, 2021 |
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CHANDRAN, KOTTUVIRUTHIL Vs. STATE OF KERALA
|
September 6, 2021 |
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CHANDRASEKHAR DIGAL S/O.DINOBANDU DIGAL Vs. STATE OF KERALA
|
November 8, 2021 |
|
CHANDRASHEKHARA BHAT Vs. ACHUTHA RAO
|
November 16, 2021 |
|
CHANDROTH PONNAMBATH HARIFA Vs. MAKKADA PREETHI
|
July 22, 2021 |
|
CHANDU Vs. TRAVANCORE DEVASWOM BOARD
|
April 9, 2021 |
|
CHANDU Vs. STATE OF KERALA
|
August 3, 2021 |
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CHANGANACHERRY CO-OPERATIVE RUBBER MARKETING SOCIETY LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
|
January 4, 2021 |
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CHAPPEL Vs. STATE OF KERALA
|
July 5, 2021 |
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CHARLE THOMAS Vs. NORTH MALABAR GRAMIN BANK
|
March 10, 2021 |
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CHARLI Vs. STATE OF KERALA
|
November 3, 2021 |
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CHERIYAN J. PUTHIYADAM Vs. STATE OF KERALA
|
March 4, 2021 |
|
CHERKULATH SURESH Vs. EXCISE INSPECTOR / STATE OF KERALA
|
February 5, 2021 |
|
CHIEF ENGINEER (TECHNICAL SERVICES) Vs. A.A.POULOSE
|
December 15, 2021 |
|
CHIEF EXECUTIVE OFFICER Vs. T.A ABDUL RAHIMAN
|
September 23, 2021 |
|
CHIKITHSANEETHI Vs. STATE OF KERALA
|
May 19, 2021 |
|
CHINCHU JOY Vs. STATE OF KERALA
|
December 20, 2021 |
|
CHITHRA RAJESH Vs. VIDHYA SHIJU
|
July 30, 2021 |
|
CHOLAMANDALAM GENERAL INSURANCE COMPANY LIMITED Vs. SHAILAJA
|
March 30, 2021 |
|
CHOWDHARY SUJITH CHANDRA Vs. STATE OF KERALA
|
September 9, 2021 |
|
CHRISTHURAJAN G Vs. STATE OF KERALA
|
November 3, 2021 |
|
CHRISTUDAS Vs. NEW INDIA ASSURANCE CO. LTD.
|
November 23, 2021 |
|
CHRISTY SIBY Vs. ASSISTANT LABOUR OFFICER
|
November 10, 2021 |
|
CITIZENS ASSOCIATION FOR DEMOCRACY , EQUALITY, TRANQUILITY AND SECULARISM (CADETS IN SHORT) Vs. UNION OF INDIA
|
July 29, 2021 |
|
CIVIC RESPONSIBILITIES AND EMPOWERMENT ASSOCIATION Vs. STATE OF KERALA
|
March 23, 2021 |
|
COCHIN PORT TRUST Vs. BANK OF INDIA
|
April 26, 2021 |
|
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. GEORGE THOMAS
|
September 22, 2021 |
|
COMBI Vs. K.S.RAMACHANDRAN
|
September 23, 2021 |
|
COMMERCIAL TAX OFFICER Vs. CHUNGATH JEWELLERY
|
August 6, 2021 |
|
COMMISSIONER OF CUSTOMS Vs. ASEAN CABLESHIP PVT LTD
|
December 17, 2021 |
|
COMMISSIONER OF INCOME TAX (TDS) Vs. MACKAR KUNJU
|
July 8, 2021 |
|
COMMISSIONER OF INCOME TAX-1, KOCHI Vs. M/S COCHIN MALABAR ESTATES & INDUSTRIES LTD.
|
October 28, 2021 |
|
CONCORD TRANSPORTS Vs. INDIAN OIL CORPORATION LIMITED
|
October 13, 2021 |
|
CONTROLLER OF EXAMINATION Vs. DEVINILEENA P.S
|
November 19, 2021 |
|
CONTROLLER OF EXAMINATIONS Vs. SREYA
|
September 3, 2021 |
|
CONVENOR Vs. ROLAND
|
November 30, 2021 |
|
CORONATION CLUB Vs. STATE OF KERLA
|
January 13, 2021 |
|
CORPORATE MANAGER Vs. STATE OF KERALA
|
March 4, 2021 |
|
CORPORATION OF COCHIN Vs. LOURDES HOSPITAL
|
February 10, 2021 |
|
CPG CONSULTANTS INDIA PVT. LTD. Vs. MFAR REALTORS PVT. LTD.
|
November 17, 2021 |
|
CROMPTON GREAVES LIMITED Vs. ICON INTEGRATED INDUSTRIES AND SOFTWARE
|
April 9, 2021 |
|
CROSSLITE INFRA PRIVATE LIMITED Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
|
December 23, 2021 |
|
D.JYOTHISH KUMAR Vs. V.P.SUNIL
|
April 8, 2021 |
|
DAIS Vs. STATE OF KERALA
|
November 22, 2021 |
|
DAMODHARAN Vs. STATE OF KERALA
|
November 9, 2021 |
|
DANTY JOSEPH Vs. REGIONAL TRANSPORT AUTHORITY CIVIL STATION, ERNAKULAM
|
January 8, 2021 |
|
DAVID Vs. STATE OF KERALA
|
October 8, 2021 |
|
DAVIS RAPHEL Vs. HENDRY THOMAS
|
September 6, 2021 |
|
DEEPAK S.P. Vs. B. GOVARDHANAN NAIR
|
November 10, 2021 |
|
DEEPAM GRANITES MURINGAMALA Vs. DISTRICT LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY(DEIAA) PALAKKAD
|
June 16, 2021 |
|
DEEPNAMOL SEBASTIAN Vs. REGIONAL PASSPORT OFFICER
|
August 31, 2021 |
|
DEEPU KUMAR T.K. Vs. STATE OF KERALA
|
May 31, 2021 |
|
DEEPU THOMAS Vs. STATE OF KERALA
|
March 10, 2021 |
|
DENNIS JOSEPH Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
February 10, 2021 |
|
DEPUTY DIRECTOR OF EDUCATION Vs. P.A.SUHURA
|
December 23, 2021 |
|
DESEEYA SEVABHARATHI Vs. UNION OF INDIA
|
August 26, 2021 |
|
DESIGN POINT BUILDERS AND DEVELOPERS Vs. STATE OF KERALA
|
January 21, 2021 |
|
DEVADARU AGRO-LAND VENTURES PVT. LTD. Vs. STATE OF KERALA
|
April 16, 2021 |
|
DEVADAS Vs. BABY REMYA
|
July 30, 2021 |
|
DEVARAJAN S/O KOCHUKUNJAN NADAR Vs. S.THANUMALAYAPERIMAL SUBRAMANIA PILLALI
|
October 25, 2021 |
|
DEVASHRAYAM CHARITABLE SOCIETY Vs. STATE OF KERALA
|
March 16, 2021 |
|
DEVASSYKUTTY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
December 31, 2021 |
|
DEVASSYKUTTY Vs. STATE OF KERALA
|
January 8, 2021 |
|
DEVI SCANS (P) LTD Vs. STATE OF KERALA
|
October 4, 2021 |
|
DEVIKA AJAY Vs. STATE OF KERALA
|
August 31, 2021 |
|
DEVIKA M. Vs. SHIBIN PRAKASH
|
March 10, 2021 |
|
DEVIKA SONIRAJ Vs. ZONAL MANAGER
|
July 9, 2021 |
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DEVINE MATHEW Vs. STATE OF KERALA
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May 4, 2021 |
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DEVIPRIYA Vs. STATE OF KERALA
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December 22, 2021 |
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DHANALAKSHMI Vs. SPECIAL THAHSILDAR
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July 14, 2021 |
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DHANAM ANEESH, PROPRIETOR Vs. ORIENTAL INSURANCE COMPANY LTD.
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July 5, 2021 |
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DHANESH PRABHAKARAN Vs. STATE OF KERALA
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March 16, 2021 |
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DHANYA MARTIN Vs. STATE OF KERALA
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September 9, 2021 |
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DIJIL Vs. STATE OF KERALA
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December 14, 2021 |
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DILEEP Vs. DILEEP KUMAR
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July 1, 2021 |
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DILEEP KUMAR Vs. M. K. MANJU
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January 8, 2021 |
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DILEEP KUMAR K Vs. ADDITIONAL DISTRICT MAGISTRATE OFFICE OF THE ADDITIONAL DISTRICT MAGISTRATE
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October 6, 2021 |
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DILEEPAN K.R Vs. STATE OF KERALA
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September 8, 2021 |
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DILIP PILLAI Vs. ANJU KRISHNAN
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September 10, 2021 |
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DIMPLE JOSHY Vs. STATE OF KERALA
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October 22, 2021 |
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DINESH Vs. STATE OF KERALA
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May 4, 2021 |
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DINESHAN Vs. SHYLAJA
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October 1, 2021 |
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DINIL Vs. STATE OF KERALA
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December 16, 2021 |
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DINTO VARGHESE Vs. STATE OF KERALA
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March 18, 2021 |
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DIPI Vs. STATE OF KERALA
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November 22, 2021 |
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DIRECTOR OF AGRICULTURE Vs. M.V.RAMACHANDRAN
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September 16, 2021 |
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DIRECTOR OF HEALTH SERVICES Vs. J. REMADEVI
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February 22, 2021 |
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DIRECTOR, STATE INSTITUTE OF MEDICAL EDUCATION AND TECHNOLOGY Vs. SWAPNA C. S.
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February 18, 2021 |
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DISTRICT REGISTRAR (GENERAL Vs. FARZANA KHATOON @ FARZANA PARVEZ, D/O.SEKH ROSHAN
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November 15, 2021 |
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DIVINE GAS ENTERPRISES Vs. GOVERNMENT OF INDIA
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January 8, 2021 |
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DIVYA KRISHNAN Vs. KERALA STATE ELECTRICITY BOARD LTD.
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January 8, 2021 |
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DLF HOME DEVLOPERS LTD. Vs. MARTIN GEORGE
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May 31, 2021 |
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DOMINIC MATHEW Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
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August 10, 2021 |
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DR. JYOTHISH K. Vs. STATE OF KERALA
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March 10, 2021 |
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DR. K.T.JALEEL Vs. SRI. V.K MUHAMMED SHAFI
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April 20, 2021 |
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DR. ROY VIJAYAN Vs. CATHOLIC SYRIAN BANK LTD
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February 17, 2021 |
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DR. SOMERVELI MEMORIAL C.S.I. MEDICAL COLLEGE Vs. LABOUR COURT, KOLLAM
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October 20, 2021 |
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DR.ANITHA GOPINATHAN Vs. STATE OF KERALA
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October 27, 2021 |
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DR.JOY ANTO Vs. C.R.JAISON
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March 10, 2021 |
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DR.SREEKUMARAN NAIR Vs. UNION OF INDIA
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February 17, 2021 |
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E. LAKSHMIKUTTY Vs. DISTRICT COLLECTOR
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July 9, 2021 |
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E.J.THOMAS Vs. STATE OF KERALA
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November 22, 2021 |
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E.M. AUGUSTHY Vs. ELECTION COMMISSION OF INDIA
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April 3, 2021 |
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E.P.PRABHA Vs. T. CHRISPAN
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February 19, 2021 |
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E.R.PREMARAJAN Vs. NIMITHA PREM
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March 25, 2021 |
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E.S.NAMBOODIRI Vs. STATE OF KERALA
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October 20, 2021 |
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EAPEN CHACKO Vs. STATE OF KERALA
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April 9, 2021 |
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EDWARD RAJ Vs. MANAGER, ORIENTAL INSURANCE COMPANY LIMITED
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November 24, 2021 |
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EDWINSON E. Vs. STATE OF KERALA
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November 17, 2021 |
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ELEZABETH Vs. THURAVOOR GRAMA PANCHAYATH
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July 16, 2021 |
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ELIYAMMA Vs. DEPUTY COLLECTOR AND SPECIAL ACQUISITION OFFICER
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January 7, 2021 |
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ELNA PAUL CHALISSERRY Vs. THOMAS KURUVILA, S/O. C.T. KURUVILA
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October 25, 2021 |
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ELSY JOSHY Vs. VILLAGE OFFICER, KUMBALANGI
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September 24, 2021 |
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ELVIN JOSE K.J. Vs. STATE OF KERALA
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September 1, 2021 |
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EMBASAGARAN Vs. STATE OF KERALA
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July 28, 2021 |
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EQUITY INTELLIGENCE INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIR 1(1), KOCHI
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December 10, 2021 |
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ESSCO FURNACES PVT. LTD. Vs. DISTRICT PANCHAYAT
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August 9, 2021 |
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EURO BUSINESS SYSTEM Vs. STATE OF KERALA
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June 17, 2021 |
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EXCELSIOR ENGLISH MEDIUM HIGHER SECONDARY SCHOOL Vs. SECRETARY, KOTTAYAM MUNICIPALITY, KOTTAYAM AND ORS.
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March 19, 2021 |
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FAISAL B.E. Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
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July 7, 2021 |
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FAISAL O. Vs. STATE OF KERALA
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February 18, 2021 |
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FAIZAL K H Vs. STATE OF KERALA
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December 31, 2021 |
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FAIZAL R. S. Vs. STATE OF KERALA
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August 9, 2021 |
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FAMITHA.D Vs. MUTHOOT HOUSING FINANCE COMPANY LTD
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December 20, 2021 |
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FAROOQ C.H. Vs. STATE OF KERALA
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March 25, 2021 |
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FAROOQ SON OF IBRAHIMKUTTY, MANNAMKULAMBU VEEDU Vs. STATE OF KERALA
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February 15, 2021 |
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FASAL K. S. Vs. STATE OF KERALA
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May 4, 2021 |
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FASIL Vs. STATE OF KERALA
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November 18, 2021 |
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FASIL MUHAMMED Vs. STATE OF KERALA
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October 27, 2021 |
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FASIL V Vs. STATE OF KERALA
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December 23, 2021 |
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FASLU RAHMAN SOORPPIL Vs. STATE OF KERALA
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November 10, 2021 |
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FATHIMA FEBIN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
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August 10, 2021 |
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FATHIMA FIDHA Vs. FAISAL C.P.
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January 12, 2021 |
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FATHIMA MINNATH ABBAS Vs. STATE OF KERALA
|
January 8, 2021 |
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FATHIMA RAHMA PACHEERI Vs. UNION OF INDIA
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May 4, 2021 |
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FAWAZ ASHRAF ALI K.N Vs. REGIONAL DIRECTOR NATIONAL INSTITUTE OF OPEN SCHOOLING
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November 30, 2021 |
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FELIX BABY Vs. STATE OF KERALA
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November 26, 2021 |
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FERTILISERS AND CHEMICALS TRAVANCORE LTD. Vs. VADAVUKODE PUTHENCRUZ GRAMA PANCHAYAT
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November 5, 2021 |
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FIJAS Vs. SUB INSPECTOR OF POLICE
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September 15, 2021 |
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FIRSHAD K.C Vs. STATE OF KERALA
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December 14, 2021 |
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FISHING BOAT OPERATORS ASSOCIATION Vs. STATE OF KERALA
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October 20, 2021 |
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FLEMING SHAIJAN (MINOR) Vs. STATE OF KERALA
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October 28, 2021 |
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FOOD CORPORATION OF INDIA Vs. ANEES A.K
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August 26, 2021 |
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FORZZA PROJECTS PRIVATE LIMITED AND ORS. Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, KOCHI AND ORS.
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February 11, 2021 |
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FOUSIA K. M. Vs. GOVERNMENT OF KERALA
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January 28, 2021 |
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FOUSIA P. Z. Vs. STATE OF KERALA
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January 27, 2021 |
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FOUSIA RABINS Vs. UNION OF INDIA
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November 9, 2021 |
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FOUSIYA. A.P, Vs. THALIPPARAMBA MUNICIPALITY
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July 13, 2021 |
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FR. A.V. VARGHESE Vs. STATE OF KERALA
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August 12, 2021 |
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FRANCIS VADAKKEL Vs. GOVERNMENT OF KERALA
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March 8, 2021 |
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FREEJO Vs. STATE OF KERALA
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May 7, 2021 |
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G BALAGOPALAN Vs. STATE OF KERALA
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February 2, 2021 |
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G. BHAGAVATH SINGH Vs. UNION OF INDIA
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March 9, 2021 |
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G. BIJU Vs. STATE OF KERALA
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December 15, 2021 |
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G. SANTHOSH KUMAR Vs. STATE OF KERALA
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July 12, 2021 |
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G. SANTHOSHKUMAR Vs. STATE OF KERALA
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August 6, 2021 |
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G. SUKUMARIAMMA Vs. DAIRY DEVELOPMENT DEPARTMENT
|
August 5, 2021 |
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G.BALAKRISHNAN NAIR Vs. STATE OF KERALA
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September 14, 2021 |
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G.S.JAYAMOHAN Vs. STATE OF KERALA
|
September 6, 2021 |
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GALEELIA CHEMICALS, INDUSTRIAL DEVELOPMENT AREA Vs. KADUNGALLUR GRAMA PANCHAYAT
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July 2, 2021 |
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GANESHA Vs. STATE OF KERALA
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May 19, 2021 |
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GANGA DEVI G. Vs. DR. LATHAKUMARI K.
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October 21, 2021 |
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GANGADEVI Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
|
March 15, 2021 |
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GANGADHARAN NAIR Vs. STATE OF KERALA
|
March 4, 2021 |
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GEENA GEORGE Vs. STATE OF KERALA
|
July 23, 2021 |
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GEETHA Vs. SHERY
|
September 23, 2021 |
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GEETHA M. V. Vs. M. V. SHERY
|
November 23, 2021 |
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GEETHA SUKUMARAN Vs. STATE ELECTION COMMISSION
|
April 16, 2021 |
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GENERAL MANAGER, THE THALASSERY CO-OPERATIVE RURAL BANK LTD. Vs. C. MUKUNDAN AND ORS.
|
January 25, 2021 |
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GENERAL SECRETARY, NAIR SERVICE SOCIETY Vs. C.S.PREMCHAND
|
October 13, 2021 |
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GEORGE Vs. WILD LIFE WARDEN AND AUTHORISED OFFICER
|
August 4, 2021 |
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GEORGE Vs. STATE OF KERALA AND ORS.
|
January 8, 2021 |
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GEORGE ELIAS AND ASSOCIATES Vs. KALLOORKAD GRAMA PANCHAYAT
|
March 18, 2021 |
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GEORGE JOSEPH Vs. BOSE WELL JOHN
|
February 4, 2021 |
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GEORGE JOSEPH Vs. STATE OF KERALA
|
October 20, 2021 |
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GEORGE KOSHY Vs. SARAH KOSHY
|
April 9, 2021 |
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GEORGE MATHEW @ SONY Vs. STATE OF KERALA
|
February 26, 2021 |
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GEORGE SCARIA Vs. KERALA STATE CO OPERATIVE BANK LTD
|
November 23, 2021 |
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GEORGE SEBASTIAN Vs. DIRECTOR OF MINING AND GEOLOGY
|
October 11, 2021 |
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GEORGE VARGHESE Vs. STATE OF KERALA
|
September 1, 2021 |
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GEORGEKUTTY KURIAN Vs. BANK OF INDIA
|
May 4, 2021 |
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GEORGEKUTTY THOMAS Vs. REVENUE DIVISIONAL OFFICER
|
July 8, 2021 |
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GIJU P VIJAYAN Vs. TRAVANCORE DEVASWOM BOARD
|
June 22, 2021 |
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GIREESH MOHAN Vs. DISTRICT POLICE CHIEF
|
February 15, 2021 |
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GIRIJA Vs. SASI
|
August 4, 2021 |
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GIRIJA DEVI E Vs. STATE OF KERALA
|
October 13, 2021 |
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GOKUL Vs. STATE OF KERALA
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March 3, 2021 |
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GOKUL KRISHNAN Vs. STATE OF KERALA
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May 7, 2021 |
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GOKUL RAJ Vs. STATE OF KERALA
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July 9, 2021 |
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GOKUL SREEKUMAR Vs. PUNJAB NATIONAL BANK
|
December 4, 2021 |
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GOLDVIEW VYAPAR PVT LTD Vs. ASSISTANT REGIONAL PRIVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
|
November 1, 2021 |
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GOLDVIEW VYAPAR PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 9, 2021 |
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GOPAKUMAR Vs. STATE OF KERALA
|
December 6, 2021 |
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GOPALAKRISHNA PILLAI P Vs. STATE OF KERALA
|
September 28, 2021 |
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GOPALAKRISHNAN Vs. V. PONNAPPAN
|
September 24, 2021 |
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GOPALAKRISHNAN Vs. THILAKA
|
July 6, 2021 |
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GOPALAN Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 5, 2021 |
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GOPALAN Vs. STATE OF KERALA
|
October 12, 2021 |
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GOPALAN Vs. VELLANGALLUR GRAMAPANCHAYATH
|
March 10, 2021 |
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GOPINATHAN Vs. STATE OF KERALA
|
November 23, 2021 |
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GOURI Vs. STATE OF KERALA
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March 15, 2021 |
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GOVARDHAN Vs. STATE OF KERALA
|
December 2, 2021 |
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GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD. Vs. N. K. KUTTAPPAN
|
January 8, 2021 |
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GOVINDANKUTTY N. Vs. UNION OF INDIA
|
October 28, 2021 |
|
GOVT. OF KERALA Vs. S. BABU
|
March 17, 2021 |
|
GRACIOUS KURIAKOSE Vs. STATE OF KERALA
|
May 7, 2021 |
|
GREEN VISTAS INFRASTRUCTURE PROJECTS Vs. UNION OF INDIA
|
October 20, 2021 |
|
GUDA Vs. STATE OF KERALA
|
December 21, 2021 |
|
GULF IDEAL INTERNATIONAL AND CHARITABLE TRUST KODIKULAM P.O. Vs. AJITH JOHN
|
September 24, 2021 |
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GURUVA Vs. STATE OF KERALA
|
November 12, 2021 |
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H. RAJASEKHARAN NAIR AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
January 11, 2021 |
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H.KALEELUDEEN KUNJU Vs. STATE OF KERALA
|
March 15, 2021 |
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HABIS SUNIL Vs. STATE OF KERALA
|
November 23, 2021 |
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HALVI. K.S. Vs. UNION OF INDIA
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September 17, 2021 |
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HAMESHDAS K. H. Vs. STATE OF KERALA
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March 9, 2021 |
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HAMSA Vs. STATE OF KERALA
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September 6, 2021 |
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HANEEFA T.K Vs. JOINT REGIONAL TRANSPORT OFFICER (TAXATION OFFICER)
|
December 28, 2021 |
|
HAREESH Vs. STATE OF KERALA
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November 17, 2021 |
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HARI KUMAR.M.C Vs. STATE OF KERALA
|
November 18, 2021 |
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HARI MOHAN Vs. STATE OF KERALA
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March 15, 2021 |
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HARIDAS Vs. STATE OF KERALA
|
June 15, 2021 |
|
HARIDASAN Vs. MOHANAN
|
April 7, 2021 |
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HARIDASAN P.V Vs. UNION OF INDIA
|
November 26, 2021 |
|
HARIHARAN Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND KERALA TECHNOLOGICAL UNIVERSITY
|
August 9, 2021 |
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HARIHARAN Vs. VICE CHANCELLOR
|
August 13, 2021 |
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HARIKRISHNAN Vs. STATE OF KERALA
|
July 30, 2021 |
|
HARIKRISHNAN M. Vs. STATE OF KERALA
|
March 9, 2021 |
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HARIKUMAR Vs. SAIJU
|
August 11, 2021 |
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HARILAL Vs. STATE OF KERALA
|
January 5, 2021 |
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HARIS Vs. STATE OF KERALA
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September 3, 2021 |
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HARIS K. Vs. STATE OF KERALA
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July 14, 2021 |
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HARIS T.A Vs. STATE OF KERALA
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November 19, 2021 |
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HARIS. V. Vs. STATE OF KERALA
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June 16, 2021 |
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HARISANKAR K. Vs. STATE OF KERALA
|
May 11, 2021 |
|
HAROON A. K. Vs. INDIAN OIL CORPORATION LTD
|
April 26, 2021 |
|
HARRIS & COMPANY Vs. COCHIN PORT TRUST
|
March 17, 2021 |
|
HASHIM ALI Vs. STATE OF KERALA
|
May 7, 2021 |
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HASNA Vs. NISAR MOIDEENKUTTY
|
November 5, 2021 |
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HASSAN Vs. UNION TERRITORY
|
December 8, 2021 |
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HASSANKUTTY P.M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 2, 2021 |
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HEAD DIGITAL WORKS PRIVATE LIMITED Vs. STATE OF KERALA
|
September 27, 2021 |
|
HEERA Vs. JOSE RIXON P. B.
|
January 8, 2021 |
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HEMACHANDRAN.S Vs. MANAGER, STATE BANK OF TRAVANCORE
|
January 8, 2021 |
|
HEMALATHA Vs. STATE OF KERALA
|
February 8, 2021 |
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HINA HANEEFA Vs. STATE OF KERALA
|
March 15, 2021 |
|
HONEY BINO VARGHESE Vs. STATE OF KERALA
|
May 21, 2021 |
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HOTEL SAGAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 22, 2021 |
|
HUSSAIN Vs. STATE OF KERALA
|
November 1, 2021 |
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HUSSAIN Vs. STATE OF KERALA
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April 13, 2021 |
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HYRUNNISA Vs. SUNIL KUMAR
|
January 8, 2021 |
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IBRAHIM Vs. STATE OF KERALA
|
June 18, 2021 |
|
IBRAHIM @ BABU Vs. UNION OF INDIA
|
December 16, 2021 |
|
IBRAHIM KOVVAL Vs. STATE OF KERALA
|
October 22, 2021 |
|
IBRAHIMKUTTY Vs. STATE OF KERALA
|
March 29, 2021 |
|
IDEAL SURGICALS Vs. NATIONAL COMPANY LAW TRIBUNAL
|
July 2, 2021 |
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IDRIS Vs. STATE OF KERALA
|
April 27, 2021 |
|
ILA RAJEEV (MINOR) Vs. NATIONAL INSTITUTE OF DESIGN
|
August 10, 2021 |
|
IMPERIAL ENGINEERING COMPANY Vs. TECHNOPARK PARK CENTRE
|
July 22, 2021 |
|
IMRAN MUHAMMAD Vs. STATE OF KERALA
|
October 26, 2021 |
|
IN RE: BRUNO PUBLIC INTERST LITIGATION PROCEEDINGS INITAITED BY THE HIGH COURT Vs. UNION OF INDIA
|
July 14, 2021 |
|
INDIAN INSTITUTE OF SCIENCE EDUCATION AND RESEARCH, Vs. DR. SMITHA V.S.
|
April 7, 2021 |
|
INDIRA GANDHI INSTITUTE OF DENTAL SCIENCES Vs. STATE OF KERALA
|
July 23, 2021 |
|
INDIRA SUMATHI Vs. REGISTRAR OF BIRTHS AND DEATHS OFFICE
|
July 5, 2021 |
|
INDULEKHA SREEJITH Vs. UNION OF INDIA
|
August 27, 2021 |
|
INDUS TOWER LIMITED Vs. SECRETARY, KALAMASSERY MUNICIPALITY
|
July 28, 2021 |
|
INTERNATIONAL NUT ALLIANCE LLC Vs. JOHNS CASHEW COMPANY
|
December 9, 2021 |
|
INTERNATIONAL ORGANIZATION FOR HUMAN RIGHTS PROTECTION Vs. UNION OF INDIA
|
November 22, 2021 |
|
IQLAS Vs. STATE OF KERALA
|
December 1, 2021 |
|
IRSHAD HASSAN Vs. SHRIRAM GENERAL INSURANCE CO.LIMITED
|
January 14, 2021 |
|
IRSHAD MUHAMMED Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
|
July 7, 2021 |
|
IRSHAD.N Vs. STATE OF KERALA
|
September 27, 2021 |
|
ISACC VARGHESE Vs. STATE OF KERALA
|
July 13, 2021 |
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J & P SAND AND AGGREGATES INTERNATIONAL PVT. LTD. Vs. STATE OF KERALA
|
March 1, 2021 |
|
J & S GRANITES COMPANY Vs. DIRECTOR OF MINING AND GEOLOGY
|
March 10, 2021 |
|
J. ABDUL VAHID Vs. MANAGING DIRECTOR
|
February 26, 2021 |
|
J. MARY Vs. MANAGING DIRECTOR, KSRTC, THIRUVANANTHAPURAM
|
July 2, 2021 |
|
J.RAJESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 21, 2021 |
|
JABEEN IHSAN Vs. NOUSHIMA BASHEER
|
July 2, 2021 |
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JABIR. M.H Vs. STATE OF KERALA
|
May 31, 2021 |
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JACOB JOHNSON Vs. STATE OF KERALA
|
May 4, 2021 |
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JACOB N.C. Vs. T.P. KISHORE
|
November 11, 2021 |
|
JAGADAMMA Vs. SHEELA
|
May 7, 2021 |
|
JAGAL Vs. STATE OF KERALA
|
December 4, 2021 |
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JAGANNATHA PRASAD Vs. STATE OF KERALA
|
December 13, 2021 |
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JAGANNATHA PRASAD Vs. STATE OF KERALA
|
September 30, 2021 |
|
JAHNAVI B. PATEL Vs. TRAVANCORE-COCHIN COUNCIL OF MORDEN MEDICINE
|
October 11, 2021 |
|
JAIMON Vs. STATE OF KERALA
|
June 16, 2021 |
|
JAINAL ABDIN Vs. STATE OF KERALA
|
September 20, 2021 |
|
JAISON Vs. STATE OF KERALA
|
March 8, 2021 |
|
JAISY CHACKO Vs. KERALA STATE ELECTRICITY BOARD VYDHUTHI BHAVAN
|
April 9, 2021 |
|
JALAL Vs. VILLAGE OFFICER
|
January 13, 2021 |
|
JAMEELA Vs. C. H. NAGENDRA RAO
|
October 22, 2021 |
|
JAMEENDHAR .M.S. Vs. DEPUTY RANGE FOREST OFFICER MUPLIYAM FOREST STATION, MUPLIYAM
|
August 24, 2021 |
|
JAMEENDHAR.M.S Vs. FOREST RANGE OFFICER
|
September 20, 2021 |
|
JAMIA TRUST Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
|
October 12, 2021 |
|
JAMSEENA Vs. UNION OF INDIA
|
September 23, 2021 |
|
JAMSHAN Vs. STATE OF KERALA
|
March 4, 2021 |
|
JANAKEEYA VIDYALAYAM Vs. STATE OF KERLA
|
September 1, 2021 |
|
JANAKY Vs. STATE OF KERALA
|
August 13, 2021 |
|
JANANI ANNA BABU Vs. REGISTRAR OF BIRTHS AND DEATHS/SECRETARY
|
November 16, 2021 |
|
JANCY Vs. STATE OF KERALA
|
September 23, 2021 |
|
JANEESH K.T Vs. STATE OF KERALA
|
December 21, 2021 |
|
JANISH P.A. Vs. STATE OF KERALA
|
September 1, 2021 |
|
JASEER M. K. Vs. STATE OF KERALA
|
April 9, 2021 |
|
JAVAD K. HASSAN Vs. DR. HAARIS RASHEED
|
February 19, 2021 |
|
JAVID SALIM Vs. STATE OF KERALA
|
March 15, 2021 |
|
JAYACHANDRAN G.S. Vs. PRICIPAL SECRETARY,TVM
|
November 17, 2021 |
|
JAYACHANDRAN NAIR Vs. STATE OF KERALA
|
April 22, 2021 |
|
JAYACHANDRAN. A.K Vs. STATE OF KERALA
|
June 11, 2021 |
|
JAYAGOVINDHAN Vs. STAR SYNDICATE BABAS COMPLEX
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November 11, 2021 |
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JAYAKUMAR Vs. STATE OF KERALA
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May 14, 2021 |
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JAYAKUMARI Vs. SUJATHA SURENDRAN
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March 4, 2021 |
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JAYALAL Vs. STATE OF KERALA
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January 19, 2021 |
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JAYAMMA BALAN Vs. C. S. I. CHURCH
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January 8, 2021 |
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JAYAMMA XAVIER Vs. REGISTRAR OF FIRMS VANCHIYOOR, THIRUVANANTHAPURAM
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April 8, 2021 |
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JAYAN Vs. STATE OF KERALA
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October 6, 2021 |
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JAYAN Vs. STATE OF KERALA
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October 20, 2021 |
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JAYAN K. S. Vs. MANJU S.
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March 29, 2021 |
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JAYAN.S Vs. STATE OF KERALA
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July 9, 2021 |
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JAYANANDA K.R. Vs. UNION OF INDIA
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September 28, 2021 |
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JAYAPRAKASH J Vs. STATE OF KERALA
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December 3, 2021 |
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JAYAPRAKASH J. Vs. STATE OF KERALA
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December 7, 2021 |
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JAYAPRAKASH P. S. Vs. KOZHIKODE CORPORATION
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April 9, 2021 |
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JAYAPRAKASH V. Vs. AXIS BANK LIMITED
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May 20, 2021 |
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JAYAPRAKASH.T Vs. STATE OF KERALA
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October 5, 2021 |
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JAYAPRAKASHAN P. Vs. STATE OF KERALA
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March 23, 2021 |
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JAYAPRASAD KARUNAKARAN Vs. UNION OF INDIA
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June 2, 2021 |
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JAYARAJ Vs. STATE OF KERALA
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September 30, 2021 |
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JAYARAM NONDA Vs. STATE OF KERALA
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August 31, 2021 |
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JAYASEELAN Vs. STATE OF KERALA
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May 4, 2021 |
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JAYASREE Vs. SHIVAPRASAD
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January 27, 2021 |
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JAYASREE JAYAPRAKASH Vs. STATE OF KERALA
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March 25, 2021 |
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JAYASREE P. K. Vs. STATE OF KERALA
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April 8, 2021 |
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JAYASREEKUMARI Vs. VINEETH KUMAR
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December 18, 2021 |
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JEETHU .L Vs. C.HARIDAS
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November 1, 2021 |
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JEFFRIN SCARIA GEORGE Vs. MINI JACOB
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July 28, 2021 |
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JEMSHEER Vs. STATE OF KERALA
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April 8, 2021 |
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JENI PHILIP Vs. STATE OF KERALA
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December 20, 2021 |
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JENSON Vs. STATE OF KERALA
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December 31, 2021 |
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JENY MATHEW Vs. YESUDAS
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February 4, 2021 |
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JEPHIN.E.EAPEN Vs. NITHA ANU ABRAHAM
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December 22, 2021 |
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JERIN J. ROYEES Vs. SECRETARY, THYCATTUSSERY GRAMA PANCHAYATH, ALAPPUZHA
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April 8, 2021 |
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JESSY ABRAHAM Vs. LAND REVENUE COMMISSIONER
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February 23, 2021 |
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JIBIN Vs. STATE OF KERALA
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December 7, 2021 |
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JIBIN P. JOY Vs. GOKUL RAJ
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May 14, 2021 |
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JIBU BENNY Vs. STATE OF KERALA
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November 18, 2021 |
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JIGEESH Vs. STATE OF KERALA
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March 17, 2021 |
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JIJI PHILIP Vs. SUB INSPECTOR OF POLICE ADOOR POLICE STATION
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July 19, 2021 |
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JIJITH Vs. STATE OF KERALA
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January 11, 2021 |
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JIJO BABU Vs. STATE OF KERALA
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November 1, 2021 |
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JIJU Vs. STATE OF KERALA
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December 28, 2021 |
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JILJITH V.B. Vs. STATE OF KERALA
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October 22, 2021 |
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JINIL T M Vs. STATE OF KERALA
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May 7, 2021 |
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JINO K. R. Vs. STATE OF KERALA
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December 4, 2021 |
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JINSHAMOL A.N Vs. STATE OF KERALA
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December 4, 2021 |
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JINU SAJI Vs. STATE OF KERALA
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November 8, 2021 |
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JISHA JOHN Vs. DISTRICT COLLECTOR, PATHANAMTHITTA DISTRICT
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January 8, 2021 |
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JISHA THOMAS Vs. GEORGE THOMAS
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July 15, 2021 |
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JISHA THOMAS Vs. GEORGE THOMAS
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August 13, 2021 |
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JISHNU A.I. Vs. STATE OF KERALA
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February 5, 2021 |
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JISHNU RAJ Vs. STATE OF KERALA
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September 8, 2021 |
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JITHIN Vs. STATE OF KERALA
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September 10, 2021 |
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JITHIN.P Vs. STATE OF KERALA
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October 27, 2021 |
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JOBY P.JOY Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES (GENERAL), WAYANAD
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October 28, 2021 |
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JOHN Vs. DIVISIONAL FOREST OFFICER
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September 30, 2021 |
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JOHN Vs. STATE OF KERALA
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December 21, 2021 |
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JOHN BRITTAS Vs. BABU K.
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February 23, 2021 |
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JOHN CHANDY Vs. DISTRICT COLLECTOR, KOTTAYAM, COLLECTORATE
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June 22, 2021 |
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JOHN PAUL Vs. STATE OF KERALA
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March 9, 2021 |
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JOHNSON PADAMADAN Vs. STATE OF KERALA
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March 4, 2021 |
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JOHNSON PADAMADAN Vs. STATE OF KERALA
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September 2, 2021 |
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JOHNSON STEPHEN Vs. MCEES TRADING
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March 5, 2021 |
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JOHNY Vs. STATE OF KERALA
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July 7, 2021 |
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JOHNY @ JOHNY P.CHACKO Vs. STATE OF KERALA
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December 9, 2021 |
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JOHNY KACHAPPALLY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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December 16, 2021 |
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JOHNY KULANGARA Vs. SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT
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January 14, 2021 |
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JOHNY THOMAS Vs. STATE OF KERALA
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July 2, 2021 |
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JOICE GEORGE Vs. BHARANANGANAM GRAMA PANCHAYAT BHARANANGANAM
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November 25, 2021 |
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JOINT REGIONAL TRANSPORT OFFICER/REGISTERING AUTHORITY, KANNUR Vs. ABDUL BASHEER
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January 8, 2021 |
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JOLLY GEORGE Vs. GEORGE ELIAS AND ASSOCIATES
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December 9, 2021 |
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JOLLYAMMA JOSEPH@JOLLY Vs. STATE OF KERALA
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March 1, 2021 |
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JOMOL JOHN Vs. BAR COUNCIL OF INDIA
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July 1, 2021 |
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JOMON Vs. STATE OF KERALA
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September 29, 2021 |
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JOMON Vs. STATE OF KERALA
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April 20, 2021 |
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JOMON K.JACOB Vs. STATE OF KERALA
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September 22, 2021 |
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JOMY JOSE Vs. STATE OF KERALA
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March 4, 2021 |
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JOSCO Vs. AUTHORIZED OFFICER, KERALA STATE CO-OPERATIVE BANK LTD.
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January 8, 2021 |
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JOSE Vs. STATE OF KERALA
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October 26, 2021 |
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JOSE KUTTY MATHEW Vs. KERALA STATE CO OPERATIVE BANK LTD.
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March 15, 2021 |
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JOSE M. K. Vs. SECRETARY, PUBLIC WORK DEPARTMENT
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October 21, 2021 |
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JOSE THOMAS Vs. STATE OF KERALA
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March 26, 2021 |
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JOSEPH Vs. JOHNY
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January 8, 2021 |
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JOSEPH Vs. GEORGE
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February 24, 2021 |
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JOSEPH C.J. Vs. REVENUE DIVISIONAL OFFICER
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August 31, 2021 |
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JOSEPH DENNIS T.P. Vs. UNION OF INDIA
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July 15, 2021 |
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JOSEPH GEORGE Vs. T.A.RAJU
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December 10, 2021 |
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JOSEPH GEORGE Vs. T.A.RAJU
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December 13, 2021 |
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JOSEPH KURIAN Vs. DISTRICT COLLECTOR
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March 15, 2021 |
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JOSEPH VICTOR Vs. STATE OF KERALA
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January 5, 2021 |
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JOSHI Vs. STATE OF KERALA
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October 20, 2021 |
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JOSHI JOHN Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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April 26, 2021 |
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JOY Vs. STATE OF KERALA
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July 7, 2021 |
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JOY JOSEPH AND ORS. Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS.
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February 22, 2021 |
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JOY K. VARGHESE Vs. MUDAKKUZHA GRAMA PANCHAYAT
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September 16, 2021 |
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JOY KURIAKOSE Vs. AXIS BANK
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January 22, 2021 |
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JOY M.A. Vs. SUB REGISTRAR
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July 20, 2021 |
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JOYSON JOSE Vs. STATE OF KERALA
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October 13, 2021 |
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JUBAIR PADINJAREKANDIYI Vs. STATE OF KERALA
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June 18, 2021 |
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JUBEENA BEEGOM Vs. KERALA PUBLIC SERVICE COMMISSION
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August 9, 2021 |
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JUDE JOSEPH Vs. DIRECTOR GENERAL OF POLICE, POLICE HEADQUARTERS
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June 8, 2021 |
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JUSTIN JAMES Vs. STATE OF KERALA
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June 15, 2021 |
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JUSTIN JOSE Vs. STATE OF KERALA
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February 2, 2021 |
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JUSTINE PALLIVATHUKKAL Vs. STATE OF KERALA
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May 28, 2021 |
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JYOTHI Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
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December 13, 2021 |
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JYOTHI BASU Vs. KERALA WATER AUTHORITY
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August 3, 2021 |
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JYOTHSNA A. Vs. KERALA PUBLIC SERVICE COMMISSION
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October 29, 2021 |
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JYOTHY V. BABY Vs. STATE OF KERALA
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May 31, 2021 |
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K P NOUSHAD ALI Vs. UNION TERRRITORY OF LAKSHADWEEP REP. BY ITS ADMINISTRARTOR, OFFICE OF THE ADMINISTRATOR
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June 17, 2021 |
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K SOMASEKHARAN NAIR Vs. SECRETARY, NEDUMANGAD MUNICIPALITY
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January 28, 2021 |
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K. A. ANOOP Vs. UNION OF INDIA
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February 23, 2021 |
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K. A. AZEEZ Vs. KERALA STATE ELECTRICITY BOARD
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April 9, 2021 |
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K. AMMINI Vs. THAHSILDAR OTTAPPALAM TALUK
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November 19, 2021 |
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K. ANILKUMAR Vs. STATE OF KERALA
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March 1, 2021 |
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K. BASHEER Vs. C. K. USMAN KOYA
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March 17, 2021 |
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K. E. PRASAD Vs. MATHEW SUNNY
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March 8, 2021 |
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K. G. RADHAKRISHNAN Vs. STATE OF KERALA
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January 13, 2021 |
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K. G. SURESH Vs. UNION OF INDIA
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March 30, 2021 |
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K. ISHWARA NAIK Vs. EXCISE INSPECTOR
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March 9, 2021 |
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K. K. SASIKUMAR Vs. STATE OF KERALA
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February 17, 2021 |
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K. KRISHNAN Vs. STATE OF KERALA
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April 8, 2021 |
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K. M. BASHEERUDHEEN Vs. P. K. KHADEEJA
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March 9, 2021 |
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K. M. PHILIP Vs. STATE OF KERALA
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January 28, 2021 |
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K. MUHAMMED MUSTHAFA Vs. ARALAM FARMING CORPORATION (KERALA) LIMITED
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December 8, 2021 |
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K. N. NAFEESA Vs. AUTHORIZED OFFICER/MANAGER STANDARD CHARTERED BANK, COCHIN
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January 8, 2021 |
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K. N. RAVEENDRANADHAN Vs. KERALA STATE ELECTRICITY BOARD
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March 15, 2021 |
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K. S. SHIJU Vs. CHENKAL GRAMA PANCHAYAT
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August 6, 2021 |
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K. S. SURESHKUMAR Vs. AUTHORIZED OFFICER, REPCO HOME FINANCE LIMITED
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January 8, 2021 |
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K. SATHYAN Vs. BHASKARAN KALLANKANDY
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July 2, 2021 |
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K. SUSAMMA ZECHARIAH Vs. CORPORATION OF COCHIN ERNAKULAM
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October 13, 2021 |
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K. V. XAVIER Vs. PETER AUGUSTINE
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July 5, 2021 |
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K. VELAYUDHAN NAIR Vs. STATE OF KERALA
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September 13, 2021 |
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K. VIJAYAKUMAR Vs. DEPARTMENT OF SPORTS AND YOUTH AFFAIRS
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April 7, 2021 |
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K.B.BALACHANDRAN Vs. STATE OF KERALA
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September 17, 2021 |
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K.DILEEPKUMAR Vs. STATE OF KERALA
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March 8, 2021 |
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K.G STEPHENA Vs. STATE OF KERALA
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September 3, 2021 |
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K.H.MOUAMMED ASHRAFF Vs. STATE OF KERALA
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February 9, 2021 |
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K.HARIKUMAR Vs. AMBALAPPUZHA GRAMA PANCHAYATH
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September 23, 2021 |
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K.I. KOYA Vs. UNION TERRITORY OF LAKSHADWEEP
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May 19, 2021 |
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K.J.SCARIA Vs. K.N.SUMANGALA DEVI
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December 14, 2021 |
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K.K.ABDULLAKUTTY HAJI Vs. STATE OF KERALA
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October 22, 2021 |
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K.K.SALIM Vs. STATE OF KERALA
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September 13, 2021 |
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K.KARUNAKARAN Vs. NARAYANA KURUP
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July 1, 2021 |
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K.M. NITHEESH Vs. RAGHAVAN
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July 1, 2021 |
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K.M. REGHULADHARAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE, VIGILANCE AND ANTI CORRUPTION BUREAU, KANNUR AND ORS.
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February 1, 2021 |
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K.M.MADHUSOODANAN Vs. RESERVE BANK OF INDIA
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September 29, 2021 |
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K.MOHAMMED Vs. STATE OF KERALA
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November 19, 2021 |
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K.N.DEVADATHAN Vs. STATE OF KERALA
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October 4, 2021 |
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K.P. AHAMMED KUNJI Vs. SHEELA PRADEEPAN
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December 2, 2021 |
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K.P.MUHAMMED JASEEL Vs. STATE OF KERALA
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August 24, 2021 |
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K.P.MURALEEDHARAN Vs. MANAGER, COURT OF THE ENQUIRY COMMISSIONER
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September 2, 2021 |
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K.R.BABU Vs. STATE OF KERALA
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September 17, 2021 |
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K.R.KUTTAPPAN Vs. ANANDAKKUTTAN
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March 22, 2021 |
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K.R.RAJEENDRAN Vs. STATE OF KERALA
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October 22, 2021 |
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K.RAGHAVAN Vs. STATE OF KERALA
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November 10, 2021 |
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K.S. HYDROSE Vs. KUNNATHUNADU GRAMA PANCHAYAT
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September 16, 2021 |
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K.S. SHIBU Vs. STATE OF KERALA
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August 11, 2021 |
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K.S.ALEXANDER Vs. STATE OF KERALA
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September 8, 2021 |
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K.S.JAYARAM Vs. STATE OF KERALA
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October 28, 2021 |
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K.S.NARAYANA ELAYATHU Vs. SANDHYA
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December 22, 2021 |
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K.SABARINATHAN Vs. DISTRICT COLLECTOR
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September 23, 2021 |
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K.T. VARGHESE Vs. STATE OF KERALA
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June 8, 2021 |
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K.T.RAJAN Vs. STATE OF KERALA
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October 22, 2021 |
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K.T.THANKACHAN Vs. V.M.SANTHOSH
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October 5, 2021 |
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K.V.K. SAYYID HASHIM Vs. P.P. MUHAMED YASIN
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August 5, 2021 |
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K.V.KRISHNAN Vs. STATE OF KERALA
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September 29, 2021 |
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K.VENUGOPAL Vs. STATE OF KERALA
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October 26, 2021 |
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KABEER Vs. STATE OF KERALA
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September 10, 2021 |
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KADER Vs. STATE OF KERALA
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October 27, 2021 |
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KADHEEJA KALLADI PUTHANPURAYIL Vs. MOHAMMED NAZIR ABDUL AZIZ
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March 31, 2021 |
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KAILSAM IYER Vs. STATE OF KERALA
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July 14, 2021 |
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KAJA HUSSAIN Vs. STATE OF KERALA
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October 1, 2021 |
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KAKKOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JINU AUGUSTINE
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February 26, 2021 |
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KALLARA GRAMA PANCHAYATH Vs. KERALA HUMAN RIGHTS COMMISSION
|
March 24, 2021 |
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KALLOOR ELECTRONICS AND LIGHTINGS PVT. LTD. Vs. STATE OF KERALA
|
October 20, 2021 |
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KAMAL Vs. STATE OF KERALA
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October 6, 2021 |
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KANNAN Vs. STATE OF KERALA
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August 6, 2021 |
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KANNAN T Vs. THE ASSISTANT GENERAL MANAGER AND OTHERS
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February 2, 2021 |
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KARAMUCK SERVICE CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX
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October 13, 2021 |
|
KARAYI CHANDRASEKHARAN Vs. INSPECTOR OF POLICE CBI/SCB
|
August 5, 2021 |
|
KARTHIYAYANI Vs. DEVU
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August 26, 2021 |
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KASIM V.K. Vs. M.ASHRAF
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April 9, 2021 |
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KASSIM Vs. KAKKATTIRI JUMA MASJID MAHALLU COMMITTEE
|
December 14, 2021 |
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KERALA ADMINISTRATIVE TRIBUNAL Vs. UNION OF INDIA
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July 15, 2021 |
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KERALA AGRICULTURAL UNIVERSITY Vs. VAISAKH VENU
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July 5, 2021 |
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KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF KERALA
|
February 3, 2021 |
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KERALA GRAMAM PROPERTIES Vs. KERALA REAL ESTATE REGULATORY AUTHORITY
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September 22, 2021 |
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KERALA HEALTH RESEARCH & WELFARE SOCIETY EMPLOYEES WELFARE UNION (INTUC) Vs. KERALA HEALTH RESEARCH & WELFARE SOCIETY, REPRESENTED BY MANAGING DIRECTOR
|
June 7, 2021 |
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KERALA MEDICO LEGAL SOCIETY Vs. GOVERNMENT OF KERALA
|
December 16, 2021 |
|
KERALA STATE CENTRE ADVANCED PRINTING & TRAINING (C-APT) Vs. THARA R. P.
|
March 15, 2021 |
|
KERALA STATE DEVELOPMENT CORPORATION Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUITIONS
|
July 23, 2021 |
|
KERALA STATE LEGAL SERVICES AUTHORITY Vs. UNION OF INDIA
|
July 26, 2021 |
|
KESAVA MENON Vs. BINDU
|
January 5, 2021 |
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KESAVAN NAIR Vs. UNION OF INDIA
|
May 18, 2021 |
|
KESAVAN NAMBOOTHIRI Vs. NARAYANA PILLAI
|
March 31, 2021 |
|
KEY SYSTEMS Vs. CHIEF GENERAL MANAGER, BHARAT SANCHAR NIGAM LTD
|
September 10, 2021 |
|
KHASIF Vs. STATE OF KERALA
|
September 17, 2021 |
|
KINALLUR ROCK STND Vs. STATE OF KERALA
|
March 5, 2021 |
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KIRAN Vs. STATE OF KERALA
|
June 21, 2021 |
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KIRAN K. U. Vs. STATE OF KERALA
|
May 7, 2021 |
|
KIRAN SREEDHARAN Vs. SUSHYA
|
March 4, 2021 |
|
KISHOR KUMAR U. Vs. STATE OF KERALA
|
February 23, 2021 |
|
KIZHAKKE NELIYARAMBATH RAFEEK Vs. THAVARARAKKATTIL CHOYIKUTTY MASTER
|
September 8, 2021 |
|
KMCT DENTAL COLLEGE, MANASSERY, Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
January 14, 2021 |
|
KOCHUPAUL Vs. JOSE
|
December 1, 2021 |
|
KODUR SERVICE CO-OPERATIVE BANK LTD. Vs. ADDL R4 VALANCHERY SERVICE CO-OPERATIVE BANK LTD.
|
April 28, 2021 |
|
KOKKALLUR GRANITES PRIVATE LIMITED Vs. DIRECTOR OF MINING AND GEOLOGY
|
November 3, 2021 |
|
KOLIYACODE CONSUMER CO-OPERATIVE SOCIETY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 3, 2021 |
|
KOYAMON Vs. STATE OF KERALA
|
December 15, 2021 |
|
KOZHIKARA VEETTIL SEYD ALAVI Vs. P.B. ABDUL JAMEED
|
December 10, 2021 |
|
KRIPESH C.K. Vs. STATE OF KERALA
|
January 11, 2021 |
|
KRISHNA BAHADUR RAI Vs. K.G.JAYARAJAN
|
September 1, 2021 |
|
KRISHNA KUMAR Vs. DISTRICT POLICE CHIEF
|
September 20, 2021 |
|
KRISHNA VIJAYAN Vs. STATE OF KERALA
|
June 3, 2021 |
|
KRISHNAKUMAR P. N. Vs. RELIANCE INDUSTRIES LTD
|
December 4, 2021 |
|
KRISHNAN M. C. Vs. STATE OF KERALA
|
February 18, 2021 |
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KRISHNAN NAIR N. Vs. STATE OF KERALA
|
February 18, 2021 |
|
KRISHNAN NAIR N. Vs. STATE OF KERALA
|
February 10, 2021 |
|
KRISHNANKUTTY Vs. RAMANI
|
August 9, 2021 |
|
KRISHNANUNNI Vs. STATE OF KERALA
|
February 11, 2021 |
|
KRISHNANUNNI Vs. R. BALASUBRAMANIAN
|
March 9, 2021 |
|
KRISHNAPRASAD @ PRASAD Vs. STATE OF KERALA
|
January 15, 2021 |
|
KULAKKADA GRAMA PANCHAYATH Vs. SABU THOMAS
|
November 17, 2021 |
|
KUMARAN (C NO. 691/2017) Vs. STATE OF KERALA
|
July 22, 2021 |
|
KUMARI PRABHA SURESH Vs. UNION OF INDIA
|
October 8, 2021 |
|
KUNHALI Vs. TAHSILDAR
|
January 6, 2021 |
|
KUNHAVA Vs. STATE OF KERALA
|
October 8, 2021 |
|
KUNHI MUHAMMED ETAYATTIL Vs. ASST REGISTRAR OF COMPANIES
|
April 7, 2021 |
|
KUNHIKANNAN M. Vs. STATE OF KERALA
|
February 5, 2021 |
|
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST Vs. STATE OF KERALA
|
November 15, 2021 |
|
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST CORPORATE OFFICE Vs. KERALA UNIVERSITY OF HEALTH SCIENCES MEDICAL COLLEGE
|
March 24, 2021 |
|
KUNHUNNI Vs. STATE OF KERALA
|
February 3, 2021 |
|
KUNIYIL ABDULLA Vs. ABDUL HARIS K.
|
November 18, 2021 |
|
KUNJIRAMAN Vs. STATE OF KERALA
|
December 17, 2021 |
|
KURIAN Vs. JOSEPH
|
February 23, 2021 |
|
KURYACHAN @ KURYAN Vs. STATE OF KERALA
|
January 6, 2021 |
|
KUTTAN @ RADHAKRISHNAN Vs. STATE OF KERALA
|
February 16, 2021 |
|
KUTTAPPAN NAIR Vs. KERALA STATE ELECTRICITY BOARD
|
March 9, 2021 |
|
KUTTIPRAVAN ABDULLA Vs. KUTTIPRAVAN ABOOBACKER
|
July 13, 2021 |
|
KUTTIYAMMA Vs. JOY
|
December 23, 2021 |
|
LAIBY V. ELIZABETH Vs. DIRECTOR, REGIONAL CANCER CENTRE (RCC)
|
May 26, 2021 |
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LAKSHMANAN Vs. UNION OF INDIA
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January 12, 2021 |
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LAKSHMANAN Vs. STATE OF KERALA
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December 8, 2021 |
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LAKSHMI Vs. VIJAYAN
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July 28, 2021 |
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LAKSHMI K. T. Vs. STATE OF KERALA
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November 12, 2021 |
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LAKSHMIKUTTY Vs. STATE OF KERALA
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March 5, 2021 |
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LALITHA Vs. AMBILY R.B.
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February 19, 2021 |
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LALKRISHNAN Vs. STATE OF KERALA
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September 7, 2021 |
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LATHA Vs. UNION OF INDIA
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May 17, 2021 |
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LATHA Vs. STATE OF KERALA
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December 17, 2021 |
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LATHIKA E Vs. PRINCIPAL SECRETARY TO FINANCE
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January 5, 2021 |
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LAXMI MEGAN SPECIALITY HEALTH CARE PRIVATE LIMITED Vs. STATE OF KERALA
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September 7, 2021 |
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LEELA T.V Vs. PADMAVATHY AMMA
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November 12, 2021 |
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LEELAMMA RAJAN Vs. STATE OF KERALA
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September 22, 2021 |
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LEEN MARIYAN Vs. STATE OF KERALA
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October 21, 2021 |
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LEJU R. Vs. GENERAL MANAGER, SOUTH RAILWAY
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November 26, 2021 |
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LEKHA VARMA.T.M Vs. ANNAMANADA KALIMAN VYAVASAYA SAHAKARANA SANGHAM LTD
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August 13, 2021 |
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LENIN RAVINDRAN Vs. CENTRAL BUREAU OF INVESTIGATION
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April 8, 2021 |
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LIBIN DAS Vs. STATE OF KERALA
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December 6, 2021 |
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LIGY PAUL Vs. MARIYAKUTTY
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August 9, 2021 |
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LIJO ANTO M.A Vs. MANAGER, (PROF.S.K.KRISHNAN NAMPOOTHIRI)
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December 8, 2021 |
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LIJO JOSEPH Vs. STATE OF KERALA
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May 7, 2021 |
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LINTA SABU Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
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December 4, 2021 |
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LIONS EYE HOSPITAL Vs. UNION OF INDIA
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January 8, 2021 |
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LISIE HOSPITAL Vs. LABOUR COURT
|
March 9, 2021 |
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LISSY ABRAHAM Vs. DISTRICT GEOLOGIST
|
November 11, 2021 |
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LIZY GEORGE Vs. DISTRICT COLLECTOR, PATHANAMTHITTA DISTRICT
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November 15, 2021 |
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LOUIS Vs. STATE OF KERALA
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November 19, 2021 |
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LOUIS Vs. STATE OF KERALA
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November 9, 2021 |
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LOUIS GEORGE, DR. Vs. KANAKAM THAMBI
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May 26, 2021 |
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LOURD MARY Vs. DEPUTY TAHSILDAR
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August 24, 2021 |
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M. A. BENNICHAN Vs. DEVASSIA
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February 11, 2021 |
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M. HAMEED Vs. STATE OF KERALA AND ORS.
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February 18, 2021 |
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M. IQBAL Vs. STATE OF KERALA
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July 9, 2021 |
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M. K. MAHENDRAJITH Vs. C. M. MADHUSOODHANAN
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February 25, 2021 |
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M. K. VALSAMMA Vs. STATE OF KERALA
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March 17, 2021 |
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M. KAMARAJ Vs. TATA TEA LTD. , KOLKOTA
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November 24, 2021 |
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M. N. CHANDRAN Vs. K. M. MUHAMMED
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July 14, 2021 |
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M. RADHAKRISHNAN Vs. KANNAMKULAM CO-OPERATIVE BANK LTD.
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July 5, 2021 |
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M. SIVASANKAR Vs. UNION OF INDIA
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January 25, 2021 |
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M. SULFIKER Vs. STATE OF KERALA
|
September 1, 2021 |
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M. V. JOSE Vs. REGIONAL TRANSPORT OFFICER VATAKARA, KOZHIKODE
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July 5, 2021 |
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M. VIJAYAN Vs. TAHSILDAR HOSDURG TALUK, KASARGOD
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October 22, 2021 |
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M.A. JOSEPH Vs. DIRECTOR GENERAL OF POLICE
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June 23, 2021 |
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M.ABOOBACKER Vs. UNION OF INDIA
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September 24, 2021 |
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M.BASHEER Vs. STATE OF KERALA
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March 26, 2021 |
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M.C. KAMARUDDIN Vs. STATE OF KERALA
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January 6, 2021 |
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M.C.KAMARUDEEN Vs. STATE OF KERALA
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February 5, 2021 |
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M.J. SHAJI Vs. STATE OF KERALA
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September 8, 2021 |
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M.K. RAJU AND ORS. Vs. STATE OF KERALA AND ORS.
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January 25, 2021 |
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M.K.SAJEEVAN Vs. REVENUE DIVISIONAL OFFICER
|
October 20, 2021 |
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M.K.SALIM Vs. STATE OF KERALA
|
August 13, 2021 |
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M.P. MATHEW Vs. CENTRAL BUREAU OF INVESTIGATION SCB THIRUVANANTHAPURAM
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November 1, 2021 |
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M.T.SOMAN Vs. STATE OF KERALA
|
October 27, 2021 |
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M.V. NARAYANAN Vs. PERIYADAN NARAYANAN NAIR
|
May 31, 2021 |
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M/S. INTERNATIONAL NUT ALLIANCE LLC Vs. M/S. JOHNS CASHEW COMPANY
|
December 9, 2021 |
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M/S. P AND C PROJECTS PVT. LTD Vs. STATE OF KERALA
|
April 26, 2021 |
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M/S. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. PRADEEP
|
October 20, 2021 |
|
M/S.COASTAL TILES AND SANITARIES Vs. KERALA STATE GOODS AND SERVICE TAX DEPARTMENT
|
March 24, 2021 |
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M/S.SANDROSE GLOBAL MERCHANDISE (P) LTD Vs. DEPUTY/ASSISTANT COMMISSIONER (ASSESSMENT), KOLLAM
|
April 8, 2021 |
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M/S.SREE GOKULAM CHIT & FINANCE CO. LTD. Vs. PADMAKUMAR S.
|
April 8, 2021 |
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M/S.SREE SAKTHI PAPER MILLS LTD. Vs. STATE OF KERALA
|
April 9, 2021 |
|
M/S.VANVITA IMAGING SYSTEMS PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
|
March 30, 2021 |
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MAC CHARLES (INDIA) Vs. STATE OF KERALA
|
September 16, 2021 |
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MADHAV K. MANOJ Vs. STATE OF KERALA
|
May 4, 2021 |
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MADHAVI Vs. SUBRAMANIAN
|
April 9, 2021 |
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MADHU Vs. STATE OF KERALA
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September 23, 2021 |
|
MADHU Vs. SURESH
|
August 26, 2021 |
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MADHU Vs. STATE OF KERALA
|
February 24, 2021 |
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MADHUKUMAR Vs. STATE OF KERALA
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December 3, 2021 |
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MADHUSOODHANAN Vs. STATE OF KERALA
|
November 17, 2021 |
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MAERSK LINE INDIA PVT.LTD. Vs. STATE OF KERALA
|
April 28, 2021 |
|
MAHDOON @ SHIBU Vs. STATE OF KERALA
|
October 27, 2021 |
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MAHEEN Vs. STATE OF KERALA
|
March 3, 2021 |
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MAHENDRAN M. K. Vs. STATE OF KERALA
|
September 29, 2021 |
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MAHESH Vs. STATE OF KERALA
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July 26, 2021 |
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MAHESH Vs. STATE OF KERALA
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May 7, 2021 |
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MAHESH LAL N.Y. Vs. STATE OF KERALA
|
November 30, 2021 |
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MAHESH S. Vs. JIJIMOL
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July 27, 2021 |
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MAHIN YOUSUF Vs. STATE OF KERALA
|
December 1, 2021 |
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MAHINKUTTY Vs. ANSHIDA
|
April 9, 2021 |
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MAIMU Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
November 25, 2021 |
|
MAJESTIC CONSTRUCTIONS Vs. STATE OF KERALA
|
November 30, 2021 |
|
MALABAR DEVASWOM BOARD Vs. HAREESH V.
|
February 3, 2021 |
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MALABAR EDUCATIONAL AND CHARITABLE TRUST Vs. UNIVERSITY OF KANNUR
|
May 28, 2021 |
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MALABAR FUEL CORPORATION Vs. STATE OF KERALA
|
July 7, 2021 |
|
MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 4, 2021 |
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MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA
|
March 24, 2021 |
|
MALAICHAMY Vs. STATE OF KERALA
|
July 19, 2021 |
|
MALATHI PRABHAKARAN, PRESIDENT, KILIMANOOR GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
November 25, 2021 |
|
MALAYIL SAMAD Vs. GENERAL MANAGER, BHARATI AIRTEL LTD
|
November 9, 2021 |
|
MALAYORAM ROCK PRODUCTS Vs. VANIMEL GRAMA PANCHAYAT
|
July 22, 2021 |
|
MALLAN Vs. STATE OF KERALA
|
December 14, 2021 |
|
MAMACHAN Vs. STATE OF KERALA
|
April 27, 2021 |
|
MANAGER SEVA MANDHIR POST BASIC Vs. STATE OF KERALA
|
December 28, 2021 |
|
MANAGER, ANSAR ARABIC COLLEGE VALAVANNUR Vs. P.SHAMSUDHEEN
|
September 14, 2021 |
|
MANAGER, LEGAL, RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SREELEKSHMI
|
October 12, 2021 |
|
MANAGER, LIFE VALLEY INTERNATIONAL SCHOOL Vs. STATE OF KERALA
|
January 22, 2021 |
|
MANAGER, MPM ENGLISH MEDIUM SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 24, 2021 |
|
MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MEENAKUMARI
|
July 8, 2021 |
|
MANAGING COMMITTEE PALA MARKETING CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF KERALA
|
February 17, 2021 |
|
MANAGING DIRECTOR, POTHANIKKAD FARMERS CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
|
December 15, 2021 |
|
MANDALAPPURATH PUSHPA Vs. POOKKOTTU MAMMILI THANANCHERY VENGILERI KOUMUDI AMMA
|
July 5, 2021 |
|
MANEESH. E.P Vs. DIRECTORATE OF ENFORCEMENT
|
January 6, 2021 |
|
MANGALA A.G. Vs. UNION OF INDIA
|
November 26, 2021 |
|
MANGANALLI SANTHOSH Vs. M. K. NARAYANI
|
October 27, 2021 |
|
MANGATTU GEORGE RAVEEN Vs. VANDANA MARY JACOB
|
July 28, 2021 |
|
MANI Vs. STATE OF KERALA
|
November 16, 2021 |
|
MANI Vs. STATE OF KERALA
|
July 19, 2021 |
|
MANI BALAN Vs. STATE OF KERALA
|
September 10, 2021 |
|
MANIKANDAN Vs. STATE OF KERALA
|
November 1, 2021 |
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MANIKANDAN Vs. STATE OF KERALA
|
November 15, 2021 |
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MANIKANDAN Vs. STATE OF KERALA
|
April 30, 2021 |
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MANIKANTAN Vs. STATE OF KERALA
|
January 8, 2021 |
|
MANIKANTAN G. Vs. K.JANARDHANAN NAIR
|
August 25, 2021 |
|
MANIKKUTTAN Vs. DHANYA
|
October 8, 2021 |
|
MANIKUTTAN Vs. STATE OF KERALA
|
September 3, 2021 |
|
MANIYAMMA Vs. HARIKUMAR
|
January 29, 2021 |
|
MANJU Vs. SEENA
|
January 20, 2021 |
|
MANJU Vs. STATE OF KERALA
|
September 15, 2021 |
|
MANJU JOEMON Vs. STATE OF KERALA
|
February 9, 2021 |
|
MANJU JOSE Vs. JIJO JACOB
|
December 28, 2021 |
|
MANJULA SHASHIDHARAN Vs. MANIKANDADAS
|
November 12, 2021 |
|
MANNARKAD MUNICIPALITY MUNICIPAL OFFICE, PALAKKAD Vs. ABDUL GAFOOR
|
February 5, 2021 |
|
MANOHARAN Vs. STATE OF KERALA
|
July 16, 2021 |
|
MANOJ Vs. STATE OF KERALA
|
August 10, 2021 |
|
MANOJ Vs. STATE OF KERALA
|
May 7, 2021 |
|
MANOJ A.K Vs. STATE OF KERALA
|
March 17, 2021 |
|
MANOJ KRISHNAN Vs. STATE OF KERALA
|
January 13, 2021 |
|
MANOJ M. Vs. STATE OF KERALA
|
December 2, 2021 |
|
MANOJ. K.S. Vs. SASI
|
July 5, 2021 |
|
MANOJ.C Vs. STATE OF KERALA
|
September 24, 2021 |
|
MANU G. RAJAN Vs. STATE OF KERALA
|
September 16, 2021 |
|
MANU JOHN Vs. UNION OF INDIA
|
August 26, 2021 |
|
MANU K. GOPALAKRISHNAN Vs. K. SIVASANKARA MENON
|
February 17, 2021 |
|
MANU M. Vs. STATE OF KERALA
|
December 14, 2021 |
|
MANU M.R. Vs. STATE OF KERALA
|
April 23, 2021 |
|
MANU M.S Vs. STATE OF KERALA
|
December 20, 2021 |
|
MANU PRASAD V. Vs. UNION OF INDIA
|
August 27, 2021 |
|
MANUMOHAN.M Vs. STATE OF KERALA
|
September 23, 2021 |
|
MANY Vs. AYYAPPAN
|
July 1, 2021 |
|
MANZOOR Vs. DISTRICT LABOUR OFFICER
|
September 23, 2021 |
|
MARAKKARA GRAMA PANCHAYATH Vs. IBRAHIM
|
March 8, 2021 |
|
MARIA OOMMEN Vs. STATE OF KERALA
|
October 20, 2021 |
|
MARIA OOMMEN, PUTHUPALLY HOUSE Vs. STATE OF KERALA
|
September 1, 2021 |
|
MARIAMMA PRINCE AND ORS. Vs. MATHEW K. GEORGE
|
February 1, 2021 |
|
MARIYAM BEEGAM Vs. REGIONAL TRANSPORT AUTHORITY
|
March 10, 2021 |
|
MARKOSE Vs. STATE OF KERALA
|
October 28, 2021 |
|
MARSHAL Vs. STATE OF KERALA
|
November 12, 2021 |
|
MARTIN JACOB Vs. REGIONAL TRANSPORT AUTHORITY
|
September 9, 2021 |
|
MARUVAKKAD PADASEKHARA KARSHAKA UNION Vs. REGIONAL DEPUTY DIRECTOR OF FISHERIES
|
October 22, 2021 |
|
MARY ABRAHAM Vs. STATE OF KERALA
|
October 12, 2021 |
|
MARY SELMA Vs. STATE OF KERALA
|
February 2, 2021 |
|
MARYMATHA INFRASTRUCTURE PVT. LTD. Vs. ROADS AND BRIDGES DEVELOPMENT CORPORATION KERALA LTD.
|
August 9, 2021 |
|
MATHAI KUTTY Vs. S. VIJAYALEKSHMI
|
January 15, 2021 |
|
MATHAI M. K. Vs. FR THOMAS PAUL RAMBAN
|
January 6, 2021 |
|
MATHEW JOSEPH Vs. STATE OF KERALA
|
March 24, 2021 |
|
MATHEW N. V. Vs. ANITHA D-COSTA
|
August 5, 2021 |
|
MATHEW V.A. Vs. STATE OF KERALA
|
April 23, 2021 |
|
MATHEW Z. PULIKUNNEL Vs. CHIEF JUSTICE OF INDIA
|
November 1, 2021 |
|
MATHEWS MANUAL Vs. STATE OF KERALA
|
November 11, 2021 |
|
MATTANCHERRY SC/ST CO-OPERATIVE SOCIETY LTD Vs. A.P.THOMAS
|
October 4, 2021 |
|
MAYA RANI Vs. PARAMBATHUPADI ABOOBACKER SIDDIQUE
|
September 29, 2021 |
|
MAYIL SWAMY N. Vs. STATE OF KERALA
|
January 4, 2021 |
|
MAYIN BEEDI COMPANY Vs. STATE OF KERALA
|
October 12, 2021 |
|
MELMONT CONSTRUCTIONS Vs. STATE OF KERALA
|
May 17, 2021 |
|
MELWIN BYJU Vs. STATE OF KERALA
|
May 7, 2021 |
|
MERCY Vs. DISTRICT COLLECTOR THRISSUR
|
September 6, 2021 |
|
MERLY PAUL Vs. STATE OF KERALA
|
February 2, 2021 |
|
MES INTERNATIONAL SCHOOL PATTAMBI Vs. STATE BANK OF INDIA
|
January 7, 2021 |
|
MESSRS. UTTAM HOLDINGS LTD Vs. STATE OF KERALA
|
February 5, 2021 |
|
MIDHUN Vs. STATE OF KERALA
|
November 23, 2021 |
|
MIDHUN Vs. STATE OF KERALA
|
July 14, 2021 |
|
MIDHUN Vs. STATE OF KERALA
|
September 17, 2021 |
|
MIDHUN MATHEW ABRAHAM Vs. JOINT ROAD TRANSPORT OFFICER
|
October 5, 2021 |
|
MINIMOL ANU Vs. THOMAS CHIRAYATHU THADATHIL
|
November 10, 2021 |
|
MINU Vs. VINODHAN
|
March 26, 2021 |
|
MOHAMMED ASHRAF SHAHIN Vs. JOY
|
December 23, 2021 |
|
MOHAMMED AZHARUDEEN Vs. STATE OF KERALA
|
May 7, 2021 |
|
MOHAMMED HABEEBULLA Vs. CORPORATION OF COCHIN
|
April 9, 2021 |
|
MOHAMMED IRSHAD Vs. STATE OF KERALA
|
August 6, 2021 |
|
MOHAMMED JINAS Vs. STATE OF KERALA
|
October 28, 2021 |
|
MOHAMMED KAUSAR Vs. STATE OF KERALA
|
December 4, 2021 |
|
MOHAMMED NOUSHAD Vs. STATE OF KERALA
|
January 8, 2021 |
|
MOHAMMED RIYAS Vs. STATE OF KERALA
|
September 2, 2021 |
|
MOHAMMED SAIBAN M. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
January 8, 2021 |
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MOHAMMED SALIM Vs. STATE OF KERALA
|
May 7, 2021 |
|
MOHAMMED SHAFEER K. M. Vs. KERALA STATE ELECTRICITY BOARD
|
August 10, 2021 |
|
MOHAMMED SHAFI M. Vs. STATE OF KERALA
|
December 4, 2021 |
|
MOHAMMED SHAFI P Vs. NATIONAL INVESTIGATION AGENCY
|
November 2, 2021 |
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MOHAMMED YASIR Vs. STATE OF KERALA
|
November 23, 2021 |
|
MOHAMMED YOUSAF MANHAKADAN Vs. KAPPOOR ABDU
|
July 2, 2021 |
|
MOHAMMEDKUNHI Vs. SAFURA
|
January 4, 2021 |
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MOHAN ABRAHAM Vs. STATE OF KERALA AND ORS.
|
January 18, 2021 |
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MOHAN ABRAHAM Vs. STATE OF KERALA
|
February 18, 2021 |
|
MOHANAMURUKAN Vs. STATE OF KERALA
|
December 14, 2021 |
|
MOHANAMURUKAN Vs. STATE OF KERALA
|
December 13, 2021 |
|
MOHANAN Vs. SUB REGISTRAR, OFFICE OF THE SUB REGISTRAR
|
November 1, 2021 |
|
MOHANAN Vs. SUB REGISTRAR OFFICE
|
July 12, 2021 |
|
MOHANAN K. P. Vs. STATE OF KERALA
|
March 10, 2021 |
|
MOIDEEN JASHID T.A. Vs. STATE OF KERALA
|
December 31, 2021 |
|
MOIDEEN KUNHI Vs. STATE OF KERALA
|
September 3, 2021 |
|
MOIDEENKUTY Vs. DISTRICT LEVEL AUTHORISATION COMMITTEE
|
November 11, 2021 |
|
MOIDUTTY Vs. STATE OF KERALA
|
February 10, 2021 |
|
MONISHA Vs. SAJEEV KUMAR
|
October 22, 2021 |
|
MOOSA Vs. STATE OF KERALA
|
February 24, 2021 |
|
MOOSA PALLIKKATHODI ERATHALI Vs. STATE OF KERALA
|
October 20, 2021 |
|
MR.RAMACHANDRA WARRIOR Vs. JAYASREE W/O RAMACHANDRA WARRIOR
|
March 18, 2021 |
|
MR.X Vs. STATE OF KERALA
|
November 16, 2021 |
|
MTR MOONADI QURRY Vs. UNION OF INDIA
|
April 8, 2021 |
|
MUHAMMADALI K.K. Vs. STATE OF KERALA
|
October 20, 2021 |
|
MUHAMMED Vs. STATE OF KERALA
|
January 7, 2021 |
|
MUHAMMED AJMAL Vs. STATE OF KERALA
|
April 8, 2021 |
|
MUHAMMED ALTHAF Vs. SECRETARY TO GOVERNMENT
|
November 12, 2021 |
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MUHAMMED ANEES A.M Vs. STATE OF KERALA
|
December 13, 2021 |
|
MUHAMMED ANEES A.M Vs. STATE OF KERALA
|
December 14, 2021 |
|
MUHAMMED ASARUDHEEN Vs. STATE OF KERALA
|
January 14, 2021 |
|
MUHAMMED ASHKAR Vs. STATE OF KERALA
|
October 27, 2021 |
|
MUHAMMED ASHRAF Vs. FASALU RAHMAN
|
September 10, 2021 |
|
MUHAMMED ASIF K. A. Vs. SREEJITH M.
|
April 9, 2021 |
|
MUHAMMED ASLAM. A.M @ ASLAM Vs. STATE OF KERALA
|
December 6, 2021 |
|
MUHAMMED BAVA Vs. STATE OF KERALA
|
August 2, 2021 |
|
MUHAMMED FAISAL M.T.P. @FAISAL Vs. INSPECTOR OF POLICE
|
July 1, 2021 |
|
MUHAMMED FASIL T.K Vs. STATE OF KERALA
|
October 22, 2021 |
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MUHAMMED HANEEF Vs. STATE OF KERALA
|
April 7, 2021 |
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MUHAMMED HASHIM M.P Vs. STATE OF KERALA
|
December 1, 2021 |
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MUHAMMED ISMAIL Vs. STATE OF KERALA
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March 18, 2021 |
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MUHAMMED JIZAD Vs. STATE OF KERALA
|
December 8, 2021 |
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MUHAMMED MISHAL MUHAMMED MISHAL Vs. STATE OF KERALA
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April 13, 2021 |
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MUHAMMED MUSTHAFA T. K. Vs. STATE OF KERALA
|
May 7, 2021 |
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MUHAMMED NABEEL P. Vs. STATE OF KERALA
|
September 14, 2021 |
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MUHAMMED NAFIL Vs. STATE OF KERALA
|
November 10, 2021 |
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MUHAMMED NISHAD Vs. STATE OF KERALA
|
May 7, 2021 |
|
MUHAMMED R.A. Vs. STATE OF KERALA
|
April 7, 2021 |
|
MUHAMMED RAFI Vs. STATE OF KERALA
|
July 6, 2021 |
|
MUHAMMED RAFI Vs. STATE OF KERALA
|
October 22, 2021 |
|
MUHAMMED RIYAS T. Vs. STATION HOUSE OFFICER, PERUMBADAPPU POLICE STATION, PERUMBADAPPU, MALAPPURAM DISTRICT, PIN 679 580
|
September 15, 2021 |
|
MUHAMMED SAMEER Vs. STATE OF KERALA
|
July 26, 2021 |
|
MUHAMMED SHAFI.P Vs. NATIONAL INVESTIGATION AGENCY
|
February 18, 2021 |
|
MUHAMMED SIDIQUE Vs. STATE OF KERALA
|
July 16, 2021 |
|
MUHAMMED SIYAD Vs. JASNA
|
January 28, 2021 |
|
MUHAMMED SUDHEER Vs. STATE OF KERALA
|
December 23, 2021 |
|
MUHAMMED, S/O.PAREED KHADAR Vs. TALUK TAHSILDAR,KUNNATHUNADU TALUK, KUNNATHUNADU
|
October 20, 2021 |
|
MUHAMMEDALI Vs. STATE OF KERALA
|
December 9, 2021 |
|
MUHSIN Vs. STATE OF KERALA
|
December 28, 2021 |
|
MUJEEB REHMAN Vs. STATE OF KERALA
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December 15, 2021 |
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MUJEEBREHIMAN Vs. STATE OF KERALA
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December 31, 2021 |
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MUKUNDAN.P.P Vs. STATE OF KERALA
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December 15, 2021 |
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MURALEEDHARAN Vs. STATE OF KERALA
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October 12, 2021 |
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MURALEEDHARAN PILLAI Vs. REGIONAL TRANSPORT AUTHORITY
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July 26, 2021 |
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MURALI A. Vs. CENTRAL BUREAU OF INVESTIGATION
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August 6, 2021 |
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MURALI KRISHNAN N Vs. STATE OF KERALA
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November 9, 2021 |
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MURSHID JANNATH RAJ M Vs. STATE OF KERALA
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September 7, 2021 |
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MURUKESAN Vs. STATE OF KERALA
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February 9, 2021 |
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MUSALIAR COLLEGE OF ENGINEERING Vs. STATE OF KERALA
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July 30, 2021 |
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MUSTHAFA Vs. STATE OF KERALA
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January 7, 2021 |
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MUTHUVEETIL CHANDRAN Vs. SANTHAKUMARI
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January 13, 2021 |
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MYMOONATH Vs. DISTRICT OFFICER
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March 4, 2021 |
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N. JAYAKRISHNAN Vs. G. H. BIJU
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January 8, 2021 |
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N. MAHADEVAN Vs. STATE OF KERALA
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February 4, 2021 |
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N. P. HAMZA Vs. STATE OF KERALA
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February 10, 2021 |
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N.HARIDASAN Vs. STATE OF KERALA
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March 22, 2021 |
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N.K.NEHRU BABU Vs. KERALA TOURISM DEVELOPMENT
|
March 18, 2021 |
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N.RAVEENDRAN Vs. SHAJAHAN POTTEKANDATHIL HOUSE
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September 6, 2021 |
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NABEEL Vs. STATE OF KERALA
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March 15, 2021 |
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NADEERA M Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF CIVIL SUPPLIES, GOVERNMENT OF KERALA
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October 28, 2021 |
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NADIRA S Vs. STATE OF KERALA
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November 26, 2021 |
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NADUVATHEYATH SULOCHANA Vs. SYNDICATE BANK BRANCH MANAGER, THALASSERY
|
December 9, 2021 |
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NAHAS UNNI Vs. STATE OF KERALA
|
November 9, 2021 |
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NAIR SERVICE SOCIETY REPRESENTED BY ITS GENERAL SECRETARY Vs. STATE OF KERALA
|
June 23, 2021 |
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NAJEEB Vs. STATE OF KERALA
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April 22, 2021 |
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NAJMA Vs. UNION OF INDIA
|
December 10, 2021 |
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NANDAKUMAR Vs. STATE OF KERALA
|
November 26, 2021 |
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NANDANAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY, PALAKKAD, KENATHUPARAMBU, KUNNATHURMEDU
|
December 8, 2021 |
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NANDITHA RAJ Vs. STATE OF KERALA
|
April 16, 2021 |
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NAPC Vs. PROJECT DIRECTOR
|
July 23, 2021 |
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NARAYANAN Vs. STATE OF KERALA
|
December 6, 2021 |
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NARAYANAN Vs. STATE OF KERALA
|
September 8, 2021 |
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NARAYANI KRISHNAN Vs. UNION OF INDIA
|
January 11, 2021 |
|
NARAYANIKUTTY Vs. KALLYANIKUTTY
|
July 6, 2021 |
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NASAR Vs. STATE OF KERALA
|
September 30, 2021 |
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NASAR Vs. STATE OF KERALA
|
July 27, 2021 |
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NASHIDUL HAMSAFAR Vs. UNION OF INDIA
|
August 4, 2021 |
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NATIONAL EDUCATION AND CHARITABLE FOUNDATION Vs. MURIKKAT KRISHNAN NAIR
|
March 4, 2021 |
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NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. RAJU
|
December 10, 2021 |
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NATIONAL INSURANCE Vs. KADEEJA MUSLIYAR
|
March 16, 2021 |
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NATIONAL INSURANCE CO.LTD. Vs. AMMINI
|
October 28, 2021 |
|
NATIONAL INSURANCE COMPANY Vs. NIYAS
|
November 3, 2021 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SOUMYA.V.S
|
September 24, 2021 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SUSEELAN S/O. SUKUMARAN
|
December 18, 2021 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SALY VARGHESE
|
July 2, 2021 |
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NAVARU SWAPANA REDDY Vs. STATE OF KERALA
|
June 29, 2021 |
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NAVAS SHEREEF K.T Vs. STATE OF KERALA
|
December 6, 2021 |
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NAVAYUGA ENGINEERING COMPANY LTD. Vs. UNION OF INDIA
|
December 13, 2021 |
|
NAVEEN Vs. STATE OF KERALA
|
October 29, 2021 |
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NAZARUDHEEN Vs. STATE OF KERALA
|
February 24, 2021 |
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NEDUMANGAD HOUSING CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
March 29, 2021 |
|
NEERAJ @ AKKU Vs. STATE OF KERALA
|
May 11, 2021 |
|
NEETHU KRISHNA, Vs. PRINCIPAL, GOVERNMENT LAW COLLEGE
|
January 15, 2021 |
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NEHA THAJUDDEEN RAHIMAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
August 10, 2021 |
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NELSON Vs. STATE OF KERALA
|
February 12, 2021 |
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NEW INDIA ASSURANCE CO. LTD. Vs. ARCHANA RADHAKRISHNAN
|
July 27, 2021 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. DAISY PAUL
|
March 8, 2021 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANDY,
|
November 17, 2021 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MATHEW
|
July 14, 2021 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SUKUMARAN.C.K
|
October 11, 2021 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. DIVYA
|
August 31, 2021 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. KALLIYANI
|
September 1, 2021 |
|
NEW INDIA INSURANCE COMPANY LIMITED Vs. VASANTHA MENON
|
November 23, 2021 |
|
NIDHEESH KUMAR Vs. SOBHANA
|
November 29, 2021 |
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NIDHESH Vs. STATE OF KERALA
|
September 22, 2021 |
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NIDHIN ANTONY ALIAS THAMS Vs. STATE OF KERALA
|
April 20, 2021 |
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NIDHIN GEORGE Vs. STATE ( K.HARIPAL,J. )
|
November 25, 2021 |
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NIDHIN RAJ Vs. STATE OF KERALA
|
February 17, 2021 |
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NIDHIN RAVI Vs. STATE OF KERALA
|
November 10, 2021 |
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NIHAS Vs. STATE OF KERALA
|
August 3, 2021 |
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NIJANA P.P Vs. UNION OF INDIA
|
November 26, 2021 |
|
NIMMY Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
|
February 19, 2021 |
|
NIRANJANA PRAKASH Vs. ADDITIONAL DISTRICT MAGISTRATE
|
July 14, 2021 |
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NIRMAL RAJ @ ACHU Vs. STATE OF KERALA
|
January 11, 2021 |
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NISHA Vs. STATE OF KERALA
|
September 14, 2021 |
|
NISHA Vs. P. RAMASWAMY
|
March 9, 2021 |
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NISHA M., W/O.SAJIN Vs. STATE BANK OF INDIA
|
March 25, 2021 |
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NISHA M.JOHN Vs. RIJAN VARGHESE ABRAHAM
|
September 23, 2021 |
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NISHAD Vs. STATE OF KERALA
|
March 18, 2021 |
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NISHAN ANVAR Vs. STATE OF KERALA
|
September 7, 2021 |
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NISHAN NISAM Vs. STATE OF KERALA
|
May 28, 2021 |
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NISSAR NOORUDDEEN Vs. ABDUL SHUKKOOR
|
March 9, 2021 |
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NITHIN ANTONY Vs. STATE OF KERALA
|
October 12, 2021 |
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NITHIN C.JOSEPH Vs. STATE OF KERALA
|
November 1, 2021 |
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NITHIN CHANDRAN K. Vs. MAHATMA GANDHI UNIVERSITY,PRIYADARSHINI HILLS, KOTTAYAM
|
November 10, 2021 |
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NITHIN PAULOSE Vs. STATE OF KERALA
|
December 10, 2021 |
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NITIN PUSHPAN Vs. STATE OF KERALA
|
July 19, 2021 |
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NIVED S. Vs. STATE OF KERALA
|
May 7, 2021 |
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NIYAS Vs. STATE OF KERALA
|
January 8, 2021 |
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NIZAMUDEEN Vs. STATE OF KERALA
|
March 19, 2021 |
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NIZAMUDHEEN T.K Vs. STATE OF KERALA
|
June 15, 2021 |
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NIZAR Vs. STATE OF KERALA
|
August 17, 2021 |
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NOBIN PAUL Vs. STATE OF KERALA
|
July 16, 2021 |
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NOORUDHEEN Vs. MUHAMMED NAJMAL
|
July 6, 2021 |
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NOORUDHEEN.T Vs. STATE OF KERALA
|
September 30, 2021 |
|
NOORUL ISLAM TRUST Vs. STATE OF KERALA
|
December 3, 2021 |
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NOUFAL Vs. STATE OF KERALA
|
December 31, 2021 |
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NOUFAL Vs. STATE OF KERALA
|
June 17, 2021 |
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NOUFAL NISAR Vs. STATE OF KERALA
|
July 28, 2021 |
|
NOUSHAD Vs. SAINABA
|
October 21, 2021 |
|
NOUSHAD Vs. STATE OF KERALA
|
June 18, 2021 |
|
NOUSHAD K. Vs. STATE OF KERALA
|
March 12, 2021 |
|
NOUSHAD K. Vs. STATE OF KERALA
|
January 19, 2021 |
|
NOUSHEER Vs. STATE OF KERALA
|
September 27, 2021 |
|
NURDHIN MALLICK Vs. STATE OF KERALA
|
November 26, 2021 |
|
NUSRATH V.P Vs. STATE OF KERALA
|
December 20, 2021 |
|
O. M. KAREEM Vs. STATE OF KERALA
|
February 2, 2021 |
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O. T. ALEXANDER Vs. STATE OF KERALA
|
May 4, 2021 |
|
O.V.APPACHEN, PRESIDENT, THE BOARD OF DIRECTORS OF THE PALLIKKUNNU KSHEEROLPADAKA SAHAKARANA SANGHAM LIMITED Vs. THE DIARY EXTENSION OFFICER, DEPARTMENT OF DIARY
|
February 8, 2021 |
|
OLIYIL SALIM Vs. SAIDU HUSSIAN KUNJU KOYA THANGAL
|
January 8, 2021 |
|
OMANA Vs. SHAIBU P.S.
|
July 5, 2021 |
|
OMANA GOPINATHAN Vs. STATE OF KERALA
|
July 8, 2021 |
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OMANAKUTTAN Vs. STATE OF KERALA
|
December 13, 2021 |
|
OOMMEN THOMAS PANICKER Vs. MONICA CONSTRUCTION
|
September 20, 2021 |
|
ORIENTAL INSURANCE CO. LTD Vs. ANNIE BABU
|
November 15, 2021 |
|
ORIENTAL INSURANCE CO. LTD. Vs. LATHA C.PILLAI
|
December 18, 2021 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SANTHOSHKUMAR
|
October 29, 2021 |
|
ORIENTAL INSURANCE CO.LTD Vs. JAYAMOL ANDREWS, D/O ANDREW
|
December 3, 2021 |
|
ORIENTAL INSURANCE CO.LTD Vs. VIJAYAMMA
|
December 23, 2021 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. THILAKAN
|
July 14, 2021 |
|
OSWIN WILLIAM CORREYA Vs. STATE OF KERALA
|
November 22, 2021 |
|
P & C PROJECTS PVT. LTD Vs. STATE OF KERALA
|
October 13, 2021 |
|
P AND N CERAMICS Vs. ISSAC SEBASTIAN KADAVIL HOUSE
|
September 28, 2021 |
|
P. A TOMY Vs. KUNJUMAITHEEN,
|
January 28, 2021 |
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P. A. HARIHARAN Vs. STATE OF KERALA
|
April 8, 2021 |
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P. A. RAMACHANDRAN Vs. STATE OF KERALA
|
November 19, 2021 |
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P. AJITHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 22, 2021 |
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P. ANANTHARAJAN Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
|
March 23, 2021 |
|
P. J. JOSEPH Vs. ELECTION COMMISSION OF INDIA
|
February 22, 2021 |
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P. JAYAGOVIND Vs. BIJOY PRABHAKARAN PULIPRA
|
February 15, 2021 |
|
P. K. ABDUL SATHAR Vs. STATE OF KERALA
|
July 7, 2021 |
|
P. K. KAMALA Vs. P. K. MANOHARAN
|
December 17, 2021 |
|
P. K. SIVADASAN Vs. JAINY
|
February 18, 2021 |
|
P. MURALIDHARAN, MANAGER, KADAMBUR HIGHER SECONDARY SCHOOL, KANNUR Vs. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, KANNUR
|
July 5, 2021 |
|
P. PRABHULLA Vs. DISTRICT COLLECTOR
|
September 23, 2021 |
|
P. S NIMMY Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
|
February 19, 2021 |
|
P. S. BABU SURESH Vs. VIJAY SAKHARE
|
March 15, 2021 |
|
P. S. SASIKUMAR Vs. STATE OF KERALA
|
January 8, 2021 |
|
P. SHAFI Vs. STATE OF KERALA
|
March 12, 2021 |
|
P. T MANUEL AND SONS Vs. COMMISSIONER OF INCOME TAX
|
March 1, 2021 |
|
P.ANVERSADATH Vs. STATE OF KERALA
|
December 9, 2021 |
|
P.BALAKRISHNAN Vs. PAY AND ACCOUNTS OFFICER REGIONAL PAY AND ACCOUNTS OFFICE
|
December 17, 2021 |
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P.C. KUNHINARAYANAN Vs. VIJAYAKUMARI
|
July 29, 2021 |
|
P.C.KRISHNAN PILLAI Vs. SECRETARY, MAVELIKKARA MUNICIPALITY
|
September 6, 2021 |
|
P.C.RASOOL Vs. M.SURENDRAN
|
October 22, 2021 |
|
P.D.MANI Vs. ATHIRAMPUZHA GRAMA PANCHAYAT ATHIRAMPUZHA
|
September 10, 2021 |
|
P.E.THOMAS Vs. STATE OF KERALA
|
December 14, 2021 |
|
P.J.SABU Vs. PRINCIPAL SECRETARY, DEPARTMENT OF LAW, GOVERNMENT OF KERALA
|
February 19, 2021 |
|
P.K.GOPI Vs. GOPINATHAN
|
July 12, 2021 |
|
P.K.SANAL KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
September 2, 2021 |
|
P.M. SALIM Vs. VASUDEVAN NAMBOOTHIRI
|
October 11, 2021 |
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P.M.ARAVINDAN Vs. K.P.UDAYAKUMAR
|
June 14, 2021 |
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P.M.RAJU Vs. STATE OF KERALA
|
February 26, 2021 |
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P.P. JANU Vs. T.V. ABDUL SALAM
|
April 7, 2021 |
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P.P.RAJESH Vs. DEEPTHI
|
July 16, 2021 |
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P.RADHAKRISHNAN Vs. STATE OF KERALA
|
October 13, 2021 |
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P.RADHAKRISHNAN Vs. STATE OF KERALA
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April 16, 2021 |
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P.RADHAMANI Vs. STATE OF KERALA
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July 5, 2021 |
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P.S. JAYAPRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY THE CBI PROSECUTOR
|
August 13, 2021 |
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P.S.NITHEESH Vs. STATE OF KERALA
|
October 25, 2021 |
|
P.SASIDHARAN NAIR Vs. STATE OF KERALA
|
November 23, 2021 |
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P.T.THOMAS Vs. BIJO THOMAS
|
October 26, 2021 |
|
P.V. RAJEENDRAN Vs. STATE OF KERALA
|
March 12, 2021 |
|
P.V.MUHAMMED Vs. RAJEEV MENON
|
November 22, 2021 |
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PACHAKAT KHADEESHOMMABI Vs. KADEEJOMMABI
|
February 25, 2021 |
|
PADANNA LIME SHELL Vs. DIRECTOR OF FISHERIES, THIRUVANANTHAPURAM
|
January 8, 2021 |
|
PADMAKSHI Vs. SECRETARY, ARATTUPUZHA GRAMA PANCHAYATH
|
March 22, 2021 |
|
PADMAKUMARI T Vs. N.VENUGOPAL
|
December 10, 2021 |
|
PALAKKAD MUNICIPALITY Vs. DEVADAS
|
August 5, 2021 |
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PALANI Vs. STATE OF KERALA
|
September 16, 2021 |
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PANACHIKKAL THANKACHAN Vs. STATE OF KERALA
|
July 8, 2021 |
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PANDALAM MUNICIPALITY, REPRESENTED BY ITS SECRETARY Vs. C.S. ALEXANDER
|
August 17, 2021 |
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PANDALAM THEKKEKARA GRAMA PANCHAYATH Vs. ANNAMMA
|
October 29, 2021 |
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PANDI Vs. STATE OF KERALA
|
September 17, 2021 |
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PAPPI Vs. STATE OF KERALA
|
October 13, 2021 |
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PAREETH Vs. STATE OF KERALA
|
February 15, 2021 |
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PARTHAS TEXTILES Vs. RESERVE BANK OF INDIA
|
March 10, 2021 |
|
PARTHAS TEXTILES Vs. HDB FINANCIAL SERVICES LTD
|
March 18, 2021 |
|
PATINHAREKANDY BABU Vs. M. SAVITHRI
|
January 12, 2021 |
|
PATTAYIL KUNJUKUNJU MEMORIAL CHARITABLE TRUST Vs. STATE OF KERALA
|
October 6, 2021 |
|
PAUL THOTTUNGAL MATHEW Vs. REGISTRAR, M.G. UNIVERSITY
|
July 7, 2021 |
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PAULOSE ABRAHAM Vs. KERALA WATER AUTHORITY
|
November 1, 2021 |
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PAULY VADAKKAN Vs. STATE OF KERALA
|
February 10, 2021 |
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PEACE FOUNDATION Vs. M.V.SURESH KUMAR
|
September 15, 2021 |
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PEGADAN ABDUSALIM Vs. KANNANTHODI BUSHRA
|
September 22, 2021 |
|
PENTHACOST MISSION Vs. THANKAMMA
|
October 5, 2021 |
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PEOPLE FOR ANIMALS Vs. STATE OF KERALA
|
August 11, 2021 |
|
PEOPLE FOR ANIMALS (PFA) Vs. STATE OF KERALA
|
November 2, 2021 |
|
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF KERALA
|
January 8, 2021 |
|
PEPSICO INDIA HOLDINGS PVT. LTD Vs. STATE OF KERALA
|
December 21, 2021 |
|
PETER MYALIPARAMPIL Vs. UNION OF INDIA
|
December 21, 2021 |
|
PHILIP THOMAS Vs. GEOLOGIST
|
July 22, 2021 |
|
PHILIPOSE P.T. Vs. SUNIL JACOB
|
December 1, 2021 |
|
PHILOMINA JOSEPH Vs. REVENUE DIVISIONAL OFFICER
|
December 17, 2021 |
|
PIOUS Vs. REVENUE DIVISINAL OFFICER
|
July 20, 2021 |
|
PLAKKATTU GRANITE INDUSTRIES (P) LTD Vs. STATE OF KERLA
|
February 22, 2021 |
|
PLAKKATTU GRANITES (P) LTD Vs. STATE OF KERALA
|
October 12, 2021 |
|
POABS GROUP ENTERPRISES PVT. LTD Vs. KUSUM SINGH
|
July 15, 2021 |
|
PODARAN FOODS INDIA PRIVATE LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 12, 2021 |
|
POMSY FOOD PRODUCTS Vs. UNION OF INDIA
|
September 1, 2021 |
|
PONNACHAN Vs. STATE OF KERALA
|
December 14, 2021 |
|
PONNU Vs. ARUN KUMAR
|
September 24, 2021 |
|
PONNU PRABHAGHAR Vs. STATE OF KERALA
|
April 16, 2021 |
|
POTTAKALATHIL RAMAKRISHNAN Vs. THAHSILDAR
|
May 28, 2021 |
|
PRABHAVATHI Vs. SRINIVASAN
|
October 11, 2021 |
|
PRABHKUMARI Vs. S. MOHANRAJAN
|
June 29, 2021 |
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PRABHU K. N. Vs. KERALA STATE ELECTIRICITY BOARD
|
October 1, 2021 |
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PRABHURAJ Vs. STATE OF KERALA
|
November 10, 2021 |
|
PRABIN GOPAL Vs. MEGHNA
|
May 18, 2021 |
|
PRADEEP Vs. STATE OF KERALA
|
May 28, 2021 |
|
PRADEEP Vs. STATE OF KERALA
|
August 4, 2021 |
|
PRADEEP @ KOCHUMON Vs. STATE OF KERALA
|
February 15, 2021 |
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PRADEEP K Vs. STATE OF KERALA
|
September 2, 2021 |
|
PRADEEP K. P. Vs. STATE OF KERALA
|
May 7, 2021 |
|
PRADEEP KUMAR Vs. PEERU MUHAMMED
|
September 17, 2021 |
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PRADEEP KUMAR Vs. REVENUE DIVISIONAL OFFICER
|
August 11, 2021 |
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PRADEEP KUMAR Vs. STATE OF KERALA
|
November 23, 2021 |
|
PRADEEP KUMAR P. Vs. STATE OF KERALA
|
November 17, 2021 |
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PRADEEP SONAR Vs. STATE OF KERALA
|
September 7, 2021 |
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PRAGNISH BABU Vs. STATE OF KERALA
|
March 1, 2021 |
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PRAJEESH P S Vs. STATE OF KERALA
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October 13, 2021 |
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PRAKASH JOSEPH Vs. STATE OF KERALA
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February 24, 2021 |
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PRAKASH JOSEPH Vs. STATE OF KERALA
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December 22, 2021 |
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PRAKASH V.T Vs. STATE OF KERALA
|
November 9, 2021 |
|
PRAKASHAN Vs. STATE OF KERALA
|
December 15, 2021 |
|
PRAKASHAN N.V. Vs. UNION OF INDIA
|
June 15, 2021 |
|
PRAMEELA FERGOD Vs. STATE OF KERALA
|
October 29, 2021 |
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PRAMOD Vs. STATE OF KERALA
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January 12, 2021 |
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PRAMODH Vs. STATE OF KERALA
|
April 13, 2021 |
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PRANAV Vs. STATE OF KERALA
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May 7, 2021 |
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PRANAV Vs. STATE OF KERALA
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November 23, 2021 |
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PRASAD Vs. STATE OF KERALA
|
November 12, 2021 |
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PRASAD Vs. STATE OF KERALA
|
August 4, 2021 |
|
PRASANTH Vs. SHIHABUDEEN
|
July 5, 2021 |
|
PRASANTH Vs. STATE OF KERALA
|
October 4, 2021 |
|
PRASANTH Vs. STATE OF KERALA
|
December 8, 2021 |
|
PRASANTH K.P. Vs. AJESH KUMAR V.A.
|
September 23, 2021 |
|
PRASSANAKUMAR NAYAK Vs. STATE OF KERALA
|
March 16, 2021 |
|
PRATHAP NAIR Vs. STATE OF KERALA
|
May 4, 2021 |
|
PRATHEESH Vs. STATE OF KERALA
|
August 24, 2021 |
|
PRATHEESH R. Vs. STATE OF KERALA
|
February 24, 2021 |
|
PRAVEEN @ PACHAN Vs. STATE OF KERALA
|
January 28, 2021 |
|
PRAVEEN KUMAR Vs. NATIONAL INSURANCE COMPANY LIMITED
|
December 1, 2021 |
|
PRAVEEN KUMAR K. P. Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 4, 2021 |
|
PRAVEEN KUMAR P.N. Vs. STATE INFORMATION COMMISSIONER
|
August 2, 2021 |
|
PRAVEEN P. Vs. STATE OF KERALA
|
December 10, 2021 |
|
PRAVEEN SOMARAJAN Vs. CANARA BANK
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January 7, 2021 |
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PREETHI PRAMOD Vs. STATE OF KERALA
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May 7, 2021 |
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PREMALATHA SUBHASH Vs. STATE OF KERALA
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October 6, 2021 |
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PREMCHAND Vs. STATE OF KERALA
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August 17, 2021 |
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PREMITH Vs. STATE OF KERALA
|
September 10, 2021 |
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PRESIDENT, PRIYADARSHINI KSHEEROLPADAKA SAHAKARNA SANGHAM Vs. STATE OF KERALA
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January 8, 2021 |
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PRINCE PAUL JOHN Vs. STATE OF KERALA AND ORS.
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February 10, 2021 |
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PRINCIPAL CHIEF CONSERVATOR OF FOREST (PLANNING AND DEVELOPMENT) FOREST HEADQUARTERS,VAZHUTHACAUD Vs. SURESH MATHEW
|
January 19, 2021 |
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PRINCIPAL CHIEF CONSERVATOR OF FORESTS (PLANNING AND DEVELOPMENT) Vs. SURESH MATHEW
|
January 14, 2021 |
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PRINCIPAL DM WIMS COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
|
September 17, 2021 |
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PRIYADARSINI S. Vs. STATE OF KERALA
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January 8, 2021 |
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PRIYANKUMAR Vs. STATE OF KERALA
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May 25, 2021 |
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PROF M. K. SANOO Vs. STATE OF KERALA
|
January 5, 2021 |
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PROVINCIAL SUPERIOR, NIRMALRANI PROVINCIAL HOUSE Vs. UNION OF INDIA
|
July 13, 2021 |
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PTL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 22, 2021 |
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PUNJAB NATIONAL BANK Vs. VENUGOPALAN
|
December 14, 2021 |
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PUSHPAN Vs. STATE OF KERALA
|
September 23, 2021 |
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PUTHIYAPURAYIL JANAKI Vs. PUTHIYAVEETTIL SMITHA
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June 1, 2021 |
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R. AJAI CHANDRA Vs. DIRECTOR AGRICULTURAL (E & A) DEPARTMENT, THIRUVANATHAPURAM
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March 9, 2021 |
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R. C. GANESAN ANJU NIVAS, MALAYAM Vs. VILAVOORKAL GRAMA PANCHAYATH
|
January 13, 2021 |
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R. GOPLAKRISHNA PILLAI @ PATTATHANAM GOPLALAKRISHNAN Vs. STATE OF KERALA
|
January 4, 2021 |
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R. VAITHEESWARAN Vs. STATE OF KERALA
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June 3, 2021 |
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R.SREEDHARAN NAIR Vs. STATE OF KERALA
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October 12, 2021 |
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RADHA Vs. HAMZA K.K.
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December 17, 2021 |
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RADHADEVI V.R. Vs. DISTRICT COLLECTOR, THRISSUR
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July 8, 2021 |
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RADHAKRISHAN T.K. Vs. STATE OF KERALA
|
September 2, 2021 |
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RADHAKRISHNA PILLAI Vs. SAJI ABRAHAM
|
March 17, 2021 |
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RADHAKRISHNA PILLAI Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS
|
August 27, 2021 |
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RADHAKRISHNAN Vs. STATE OF KERALA
|
September 24, 2021 |
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RADHAKRISHNAN @SHYAMSUNDAR Vs. STATE OF KERALA
|
January 15, 2021 |
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RAFEEK Vs. KAMARUDEEN
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June 22, 2021 |
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RAFEEQ C.K.P Vs. STATE OF KERALA
|
August 24, 2021 |
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RAFEEQUE Vs. SHAIK MUHAMMED
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March 23, 2021 |
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RAGHAVAN M.K. Vs. MOODAN KUTHIRUMMAL KARTHIYANI
|
August 31, 2021 |
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RAGHAVAN.K.R Vs. KERALA STATE CO OPERATIVE BANK
|
November 30, 2021 |
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RAGHUKUMAR C.P. Vs. UNION OF INDIA
|
March 10, 2021 |
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RAGHUNATHAN Vs. COFFEE BOARD
|
October 11, 2021 |
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RAGHUNATHAN NAIR Vs. BOBBY A. THOMAS & OTHERS
|
October 28, 2021 |
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RAGHUVARAN K. T. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
March 29, 2021 |
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RAHEEB RAHMAN Vs. STATE OF KERALA
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August 11, 2021 |
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RAHIM KUTTY Vs. NEW INDIA ASSURANCE CO.LTD
|
March 8, 2021 |
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RAHUL Vs. STATE OF KERALA
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October 12, 2021 |
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RAHUL Vs. STATE OF KERALA
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May 4, 2021 |
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RAHUL Vs. STATE OF KERALA
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July 6, 2021 |
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RAHUL P.R. Vs. STATE OF KERALA
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August 26, 2021 |
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RAHUL R. U. Vs. STATE OF KERALA
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August 2, 2021 |
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RAHUL R.U Vs. STATE OF KERALA
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August 25, 2021 |
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RAHUL R.U. Vs. STATE OF KERALA
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July 26, 2021 |
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RAHUL SREEKUMAR Vs. STATE OF KERALA
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January 8, 2021 |
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RAHUL TOM Vs. REGIONAL TRANSPORT AUTHORITY IDUKKI, CIVIL STATION P.O, IDUKKI-PAINAVU
|
November 22, 2021 |
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RAHUL.R Vs. STATE OF KERALA
|
July 16, 2021 |
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RAHULAN Vs. TAHSILDAR
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July 7, 2021 |
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RAISHAD Vs. UNION OF INDIA
|
June 9, 2021 |
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RAJAGIRI COLLEGE OF SOCIAL SCIENCES Vs. STATE OF KERALA
|
January 15, 2021 |
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RAJAGOPAL Vs. AYYAPPAN
|
June 23, 2021 |
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RAJAGOPALA KURUP Vs. SIMISH SAHOO
|
September 6, 2021 |
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RAJAGOPALAN NAIR Vs. O.P.KAMALAKSHI
|
March 22, 2021 |
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RAJALEKSHMI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
February 15, 2021 |
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RAJAN Vs. STATE OF KERALA
|
January 7, 2021 |
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RAJAN Vs. STATE OF KERALA
|
January 5, 2021 |
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RAJAN Vs. STATE OF KERALA
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November 30, 2021 |
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RAJAN Vs. ADDITIONAL DITRICT MAGISTRATE
|
September 16, 2021 |
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RAJAN Vs. STATE OF KERALA
|
September 10, 2021 |
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RAJAN Vs. STATE OF KERALA
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June 25, 2021 |
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RAJAN Vs. STATE OF KERALA
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March 10, 2021 |
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RAJAN A. MATHEWS Vs. KANJIRAPPALLY SERVICE CO-OPERATIVE BANK
|
August 9, 2021 |
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RAJAN M. K. Vs. KRISHI OFFICER KRISHI BHAVAN, VENGIDANGU, THRISSUR, KERALA
|
November 29, 2021 |
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RAJANI P. KUTTAN Vs. STATE OF KERALA
|
September 15, 2021 |
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RAJANKUNJU Vs. STATE OF KERALA
|
January 8, 2021 |
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RAJEEB Vs. STATE OF KERALA
|
May 4, 2021 |
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RAJEENA Vs. ASHRAF
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April 13, 2021 |
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RAJEENDRAN C.T. Vs. STATE OF KERALA
|
November 26, 2021 |
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RAJEESH Vs. STATE OF KERALA
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September 16, 2021 |
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RAJEESH Vs. STATE OF KERALA
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December 7, 2021 |
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RAJEESH K.R. Vs. STATE OF KERALA
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April 27, 2021 |
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RAJEESH KUMAR Vs. STATE OF KERALA
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April 30, 2021 |
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RAJEESH R. Vs. STATE OF KERALA
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November 17, 2021 |
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RAJEESH V.A Vs. STATE OF KERALA
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December 6, 2021 |
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RAJEEV Vs. STATE OF KERALA
|
December 2, 2021 |
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RAJEEV Vs. STATE OF KERALA
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July 2, 2021 |
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RAJEEV Vs. STATE OF KERALA
|
March 15, 2021 |
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RAJEEV CHANDRASEKHAR Vs. STATE OF KERALA
|
February 9, 2021 |
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RAJEEV CHANDRASEKHAR Vs. ANAYARA SHAJI
|
November 23, 2021 |
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RAJEEV P.R. Vs. STATE OF KERALA
|
February 1, 2021 |
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RAJEEVAN R. Vs. M. V. SURESH ASSOCIATE PROFESSOR (ECONOMICS)
|
January 13, 2021 |
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RAJEEVE Vs. SARASAMMA
|
June 23, 2021 |
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RAJENDRA PRASAD Vs. NADARAJAN
|
January 8, 2021 |
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RAJENDRA PRASAD VIJAYAN Vs. STATE OF KERALA AND ORS.
|
March 29, 2021 |
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RAJENDRAN Vs. UNIVERSITY OF CALICUT
|
November 22, 2021 |
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RAJENDRAN PILLAI Vs. SREEKUMAR J
|
March 10, 2021 |
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RAJESH Vs. DISTRICT POLICE CHIEF
|
October 6, 2021 |
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RAJESH Vs. STATE OF KERALA
|
September 29, 2021 |
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RAJESH Vs. STATE OF KERALA
|
March 2, 2021 |
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RAJESH Vs. KERALA STATE OF ROAD TRANSPORT CORPORATION
|
July 28, 2021 |
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RAJESH Vs. LAL KRISHNA
|
August 31, 2021 |
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RAJESH Vs. STATE OF KERALA
|
September 2, 2021 |
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RAJESH Vs. STATE OF KERALA
|
September 1, 2021 |
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RAJESH Vs. STATE OF KERALA
|
September 24, 2021 |
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RAJESH C.R. Vs. STATE OF KERALA
|
July 20, 2021 |
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RAJESH CHANDRASEKHAR Vs. PRATHIBHA RIJESH
|
August 13, 2021 |
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RAJESH G. Vs. STATE OF KERALA
|
April 20, 2021 |
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RAJESH K.P. Vs. STATE OF KERALA
|
March 10, 2021 |
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RAJESH O.P. Vs. STATE OF KERALA
|
October 20, 2021 |
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RAJESH RAJENDRAN Vs. STATE OF KERALA
|
May 19, 2021 |
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RAJESH V. R. Vs. UNION OF INDIA
|
March 31, 2021 |
|
RAJESH.R Vs. STATE OF KERALA
|
September 9, 2021 |
|
RAJESWARY Vs. STATE OF KERALA
|
December 28, 2021 |
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RAJESWARY K. Vs. STATE OF KERALA
|
October 21, 2021 |
|
RAJI JOSEPH UPPER PRIMARY SCHOOL ASSISTANT Vs. STATE OF KERALA
|
September 7, 2021 |
|
RAJI MANI Vs. SHAJU LONAPPAN
|
March 31, 2021 |
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RAJI SIDHARTHAN Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
February 9, 2021 |
|
RAJILA Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
March 4, 2021 |
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RAJILA BEEVI Vs. SILAMANI
|
January 19, 2021 |
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RAJKUMAR Vs. STATE OF KERALA
|
January 8, 2021 |
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RAJKUMAR SASIDHARAN Vs. SUPERINTENDENT OF POLICE
|
January 21, 2021 |
|
RAJU Vs. REVENUE DIVISIONAL OFFICER
|
September 8, 2021 |
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RAJU Vs. STATE OF KERALA
|
October 1, 2021 |
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RAJU CHUKKANANI Vs. STATE OF KERALA
|
May 4, 2021 |
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RAJU SEBASTIAN Vs. UNITED INDIA INSUARANCE
|
September 28, 2021 |
|
RAKHIL Vs. STATE OF KERALA
|
January 14, 2021 |
|
RALITH RAM Vs. ASHNA
|
November 16, 2021 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
December 14, 2021 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
July 6, 2021 |
|
RAMACHANDRAN PANAKAM Vs. UNION OF INDIA
|
October 20, 2021 |
|
RAMAKRISHNA B.K. Vs. NARAYANA BHAT.P.
|
March 9, 2021 |
|
RAMAKRISHNAN Vs. ADDITIONAL LEGAL ADVISOR
|
January 22, 2021 |
|
RAMAKRISHNAN NAIR Vs. SURENDRAN
|
July 6, 2021 |
|
RAMANI Vs. ICICI BANK
|
July 30, 2021 |
|
RAMANKUTTY Vs. EXCISE INSPECTOR
|
March 9, 2021 |
|
RAMAPRASAD K.P. Vs. STATE BANK OF INDIA
|
February 25, 2021 |
|
RAMEES P.V. Vs. STATE OF KERALA
|
November 26, 2021 |
|
RAMEEZ SUSHAD Vs. STATE OF KERALA
|
October 13, 2021 |
|
RAMESH K. S. SHANKUNNI Vs. STATE OF KERALA
|
February 5, 2021 |
|
RAMESH KUMAR B. Vs. PNB HOUSING FINANCE LTD
|
December 28, 2021 |
|
RAMESHAN M.N. Vs. STATE OF KERALA
|
December 14, 2021 |
|
RAMKUMAR J. Vs. ASHOK JACOB
|
October 22, 2021 |
|
RAMLA Vs. DISTRICT GEOLOGIST
|
July 29, 2021 |
|
RAMLA Vs. ABDUL RAHUF C.K.
|
December 1, 2021 |
|
RAMLA. C.A Vs. KERALA STATE CO OPERATIVE ELECTION COMMISSION
|
December 21, 2021 |
|
RAMSEENA Vs. STATE OF KERALA
|
August 25, 2021 |
|
RANI GOPI Vs. STATE OF KERALA
|
March 10, 2021 |
|
RANJITH Vs. STATE OF KERALA
|
November 16, 2021 |
|
RANJITH @ KADAVI RANJITH Vs. STATE OF KERALA
|
January 4, 2021 |
|
RANJITH, S/O NARAYANAN Vs. STATE OF KERALA
|
December 15, 2021 |
|
RASEEN BABU K.M. Vs. STATE OF KERALA
|
June 8, 2021 |
|
RASHEEDA Vs. MUHAMMAD
|
November 3, 2021 |
|
RASHID SALAM T.A. AND ORS. Vs. THE SENIOR INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE AND ORS.
|
February 15, 2021 |
|
RASHTRIYA SANSKRIT SANSTHAN, (DEEMED UNIVERSITY) Vs. DR. K. SARALA DEVI, RETIRED ASSISTANT PROFESSOR, RASHTRIYA SANSKRIT SANSTHAN
|
July 8, 2021 |
|
RASSALI Vs. DISTRICT COLLECTOR, CIVIL STATION, KOTTAYAM
|
January 4, 2021 |
|
RATHEESAN Vs. KESAVAN
|
July 6, 2021 |
|
RATHEESAN K.V Vs. STATE OF KERALA
|
December 31, 2021 |
|
RATHEESH Vs. STATE OF KERALA
|
September 8, 2021 |
|
RATHEESH @ KANNAN Vs. STATE OF KERALA
|
May 4, 2021 |
|
RATHEESH M. Vs. UDAYANAPURAM GRAMA PANCHAYATH
|
July 5, 2021 |
|
RATHEESH P. Vs. STATE OF KERALA
|
June 14, 2021 |
|
RATHEESH P. T. Vs. STATE OF KERALA
|
February 8, 2021 |
|
RATHIDEVI M. Vs. PADMAKUMAR
|
July 8, 2021 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
October 4, 2021 |
|
RAVEENDRAN Vs. LALITHA
|
November 1, 2021 |
|
RAVEENDRAN NAIR Vs. MUSTHAFA P.K.
|
April 9, 2021 |
|
RAVEENDRAN NAIR Vs. RAJAPPAN NAIR
|
November 17, 2021 |
|
RAVI Vs. STATE OF KERALA
|
May 27, 2021 |
|
RAVIKUMAR Vs. STATE OF KERALA
|
September 15, 2021 |
|
REEJA P. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
|
September 29, 2021 |
|
REEMA Vs. GURUVAYUR DEVASWOM
|
July 7, 2021 |
|
REENA SHAMSUDEEN Vs. STATE OF KERALA
|
May 7, 2021 |
|
REGHUNADHAN NAIR Vs. STATE OF KERALA
|
September 29, 2021 |
|
REGIONAL CANCER CENTER Vs. KERALA STATE CONSUMER DISPUTE REDRESSAL COMMISSION
|
August 13, 2021 |
|
REJEESH Vs. REMYA REJEESH
|
January 8, 2021 |
|
REJI Vs. NARAYANANUNNI NAIR
|
January 8, 2021 |
|
REJI Vs. STATE OF KERALA
|
August 26, 2021 |
|
REJI JOSEPH @ AMRUTHAM REJI Vs. STATE OF KERALA
|
December 1, 2021 |
|
REJI V. JOSEPH Vs. NICE AMMA OOMMEN
|
September 17, 2021 |
|
RELIANCE GENERAL INSURANCE Vs. VIJAYAKUMARI
|
July 27, 2021 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. MISS. SHIBINA
|
November 9, 2021 |
|
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SALINI K. NAIR
|
July 2, 2021 |
|
REMANI Vs. STATE OF KERALA
|
October 4, 2021 |
|
RENIL Vs. STATE OF KERALA
|
May 4, 2021 |
|
RENISH JOSEPH Vs. STATE OF KERALA
|
July 1, 2021 |
|
RENJINI GOPALAN Vs. STATE OF KERALA
|
December 16, 2021 |
|
RENJITH Vs. STATE OF KERALA
|
August 27, 2021 |
|
RENJITH PANNACKAL ITTYKUNJU Vs. STATE OF KERALA
|
March 22, 2021 |
|
RENJITH R. Vs. STATE OF KERALA
|
August 6, 2021 |
|
RENJITH.R Vs. STATE OF KERALA
|
September 6, 2021 |
|
RENJU E.S Vs. STATE OF KERALA
|
November 18, 2021 |
|
RENJU P.GEORGE Vs. STATE OF KERALA
|
October 6, 2021 |
|
RENJULAL.S Vs. REGISTRAR, UNIVERSITY OF KERALA
|
December 21, 2021 |
|
RESHMA MATHEW Vs. STATE OF KERALA
|
October 27, 2021 |
|
RESHWANTH REDDY Vs. CIRCLE INSPECTOR OF EXCISE
|
August 4, 2021 |
|
RESWIN ABDUL RASHEED Vs. CENTRAL BUREAU OF INVESTIGATION ANTI CORRUPTION BUREAU
|
November 8, 2021 |
|
RETHEESH Vs. KERALA STATE ELECTICITY BOARD
|
March 26, 2021 |
|
REV.DR.P.E.THOMAS Vs. STATE OF KERALA
|
December 14, 2021 |
|
RILGIN V. GEORGE Vs. STATE OF KERALA
|
May 4, 2021 |
|
RINEETH Vs. EXCISE INSPECTOR, KUNNAMANGALAM RANGE
|
November 23, 2021 |
|
RINTO Vs. STATE OF KERALA
|
October 25, 2021 |
|
RISNA Vs. STATE OF KERALA
|
July 6, 2021 |
|
RITHUL Vs. STATE OF KERALA
|
November 30, 2021 |
|
RIYAS Vs. STATE OF KERALA
|
June 21, 2021 |
|
RIYAS Vs. KANNAMANGALAM GRAMA PANCHAYAT
|
November 25, 2021 |
|
RIYAS Vs. STATE OF KERALA
|
March 25, 2021 |
|
RIYAS A. Vs. UNION OF INDIA
|
August 4, 2021 |
|
RIYAS NOORANMOOCHI Vs. STATE OF KERALA
|
May 4, 2021 |
|
RIYASUDHEEN Vs. INSPECTOR GENERAL OF REGISTRATION
|
December 23, 2021 |
|
ROBIN DAVID Vs. STATE OF KERALA
|
December 8, 2021 |
|
ROBIN GEORGE Vs. SEBASTIAN P. VARGHESE
|
December 20, 2021 |
|
ROBIN MATHEW Vs. STATE OF KERALA
|
December 1, 2021 |
|
ROBIN THOMAS Vs. STATE OF KERALA
|
September 1, 2021 |
|
ROHINI Vs. STATE OF KERALA
|
November 26, 2021 |
|
ROHINI S. T. Vs. TAHSILDAR, TALUK OFFICE, ALUVA EAST
|
July 30, 2021 |
|
ROJAN @ THOMAS MATHEW Vs. STATE OF KERALA
|
December 28, 2021 |
|
ROJAN PAUL Vs. STATE OF KERALA
|
December 31, 2021 |
|
ROJI AUGUSTIN Vs. STATE OF KERALA
|
July 26, 2021 |
|
ROJO THOMAS Vs. MINNU THOMAS
|
September 23, 2021 |
|
ROSHAN Vs. STATE OF KERALA
|
January 15, 2021 |
|
ROUF Vs. STATE OF KERALA
|
August 27, 2021 |
|
ROY A. VARICATT Vs. M. M. VARGHESE
|
March 30, 2021 |
|
ROY ABRAHAM Vs. STATE OF KERALA
|
June 28, 2021 |
|
ROYAL SUNDARAM GENERAL INSURANCE COMPANY LIMITED, CHENNAI Vs. ACHAMMA
|
July 6, 2021 |
|
RUBINA SAJITH Vs. STATE OF KERALA
|
December 1, 2021 |
|
RUBY JOHN Vs. STATE OF KERALA
|
August 4, 2021 |
|
RUKKIA Vs. STATE OF KERALA
|
September 1, 2021 |
|
RUPA Vs. PUTHALATH ANIL KUMAR
|
January 13, 2021 |
|
S. GOPAKUMAR (FORMERLY ASSISTANT EXECUTIVE ENGINEER) Vs. STATE OF KERALA
|
June 9, 2021 |
|
S. NUOOMAN,S/O SHAMSUDHEEN RAWTHER Vs. G. K. MOHANAN PILLAI
|
January 4, 2021 |
|
S. PRADEEP KUMAR Vs. STATE OF KERALA
|
January 21, 2021 |
|
S. S. SAJITH Vs. DISTRICT POLICE CHIEF (RURAL)
|
March 10, 2021 |
|
S. SATHEESH Vs. STATE OF KERALA
|
July 7, 2021 |
|
S. V. KALESAN Vs. STATE OF KERALA
|
July 1, 2021 |
|
S. VINCENT Vs. STATE OF KERALA
|
November 8, 2021 |
|
S.KUTTAPPAN CHETTIAR Vs. STATE OF KERALA
|
November 30, 2021 |
|
S.OMANA AMMA Vs. STATE OF KERALA
|
July 22, 2021 |
|
S.R. SREEJITH Vs. STATE OF KERALA
|
March 2, 2021 |
|
S.VIJAYA KRISHNAN NAIR Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM
|
October 25, 2021 |
|
SABARI SREEKUMAR Vs. STATE OF KERALA
|
November 3, 2021 |
|
SABEER K. S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 26, 2021 |
|
SABEESH C.R Vs. STATE OF KERALA
|
October 6, 2021 |
|
SABIN C. BABY Vs. STATE
|
April 9, 2021 |
|
SABITHA Vs. SATHEESAN
|
December 16, 2021 |
|
SABU Vs. SASI
|
November 26, 2021 |
|
SABU Vs. STATE OF KERALA
|
July 14, 2021 |
|
SABU ALEX Vs. DIRECTOR, VIGILANCE AND ANTI CORRUPTION BUREAU DIRECTORATE
|
August 27, 2021 |
|
SABU P.V. Vs. STATE OF KERALA
|
December 1, 2021 |
|
SACHIDANANDAN Vs. STATE OF KERALA
|
October 13, 2021 |
|
SACHIN AND ORS. Vs. STATE OF KERALA
|
January 25, 2021 |
|
SADASIVAN NAIR Vs. STATE OF KERALA
|
September 10, 2021 |
|
SADHIYA SIYAD Vs. STATE OF KERALA
|
October 20, 2021 |
|
SADIK Vs. STATE OF KERALA
|
March 3, 2021 |
|
SADIQ HAMSA Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL) THIRUVANANTHAPURAM DISTRICT
|
July 14, 2021 |
|
SAFAR T.K. Vs. LAND REVENUE COMMISSIONER
|
December 14, 2021 |
|
SAFIR Vs. SAJID
|
October 13, 2021 |
|
SAHADEVAN Vs. STATE OF KERALA
|
October 26, 2021 |
|
SAHARATH V.P. Vs. STATE OF KERALA
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April 22, 2021 |
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SAIBIN Vs. CIRCLE INSPECTOR OF POLICE CHAVARA POLICE STATION
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October 11, 2021 |
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SAIBUNISA Vs. MUHAMMED SHAFI, OMANAMUKU BHAGOM, ATHIRAMPUZHA
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July 13, 2021 |
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SAIDALI HAJI.N Vs. BRANCH MANAGER, THE FEDERAL BANK LTD
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January 8, 2021 |
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SAILABDEEN P M, Vs. STATE OF KERALA
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August 2, 2021 |
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SAIMON RAJU Vs. STATE OF KERALA
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October 4, 2021 |
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SAINABA Vs. ABDUL MAJEED
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August 2, 2021 |
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SAINABA Vs. REVENUE DIVISIONAL OFFICER
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October 27, 2021 |
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SAINUDEEN KUNJU Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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December 23, 2021 |
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SAINUL ABID Vs. STATE OF KERALA
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October 22, 2021 |
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SAINUL ABIDHEEN Vs. STATE OF KERALA
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January 8, 2021 |
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SAJANI Vs. KALAM PASHA
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September 24, 2021 |
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SAJEER K.A. Vs. STATE OF KERALA
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January 18, 2021 |
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SAJEEV Vs. STATE OF KERALA
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February 17, 2021 |
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SAJEEV KUMAR Vs. STATE OF KERALA
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December 31, 2021 |
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SAJEEVAN Vs. STATE OF KERALA
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January 28, 2021 |
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SAJEEVAN T.A Vs. STATE OF KERALA
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August 31, 2021 |
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SAJI K ELIAS Vs. DISTRICT GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE
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September 20, 2021 |
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SAJI MATHEW Vs. STATE OF KERALA
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January 25, 2021 |
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SAJI.K.G Vs. STATE OF KERALA
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January 12, 2021 |
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SAJIKUMAR M, Vs. STATE OF KERALA
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April 9, 2021 |
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SAJIKUMAR S. Vs. STATE OF KERALA
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January 25, 2021 |
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SAJITH Vs. STATE OF KERALA
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November 10, 2021 |
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SAJITH VARGHESE Vs. STATE OF KERALA
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June 7, 2021 |
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SAJITH VIJAYARAGHAVAN Vs. STATE OF KERALA
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February 3, 2021 |
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SAJITHA M Vs. T.P.RIYAS
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October 22, 2021 |
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SAJU Vs. STATE OF KERALA
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March 24, 2021 |
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SAJU KRISHNAN Vs. SUB COLLECTOR AND PRESIDING OFFICER
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March 5, 2021 |
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SAJUDEEN A. Vs. STATE OF KERALA
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August 5, 2021 |
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SAKEER HUSSAIN Vs. STATE OF KERALA
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September 22, 2021 |
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SALAHUDHEEN Vs. STATE OF KERALA
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November 16, 2021 |
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SALAM Vs. SHYLA
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October 27, 2021 |
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SALEEL RAVEENDRAN Vs. STATE OF KERALA
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November 19, 2021 |
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SALEESH N. Vs. STATE OF KERALA
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December 16, 2021 |
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SALESH Vs. STATE OF KERALA
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January 15, 2021 |
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SALIM Vs. STATE OF KERALA
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April 8, 2021 |
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SALIM KUMAR B.S Vs. STATE OF KERALA
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November 10, 2021 |
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SALIM M.K. Vs. STATE OF KERALA
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August 13, 2021 |
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SALINA THOMAS Vs. LAND REVENUE COMMISSIONER PUBLIC OFFICE COMPOUND
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March 22, 2021 |
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SALINI Vs. UNION OF INDIA
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October 13, 2021 |
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SALINI V.S Vs. UNION OF INDIA
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December 2, 2021 |
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SALU SUGATHAN SOMENI Vs. NOUSHAD K.
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December 20, 2021 |
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SAMAL Vs. STATE OF KERALA
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January 22, 2021 |
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SAMEEER Vs. STATE OF KERALA
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September 8, 2021 |
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SAMEER D Vs. STATE OF KERALA
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November 10, 2021 |
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SAMUEL Vs. STATE OF KERALA
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September 13, 2021 |
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SANAD M.V Vs. STATE OF KERALA
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August 17, 2021 |
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SANDEEP Vs. STATE OF KERALA
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October 20, 2021 |
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SANDEEP UDAYAN Vs. STATE OF KERALA
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September 23, 2021 |
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SANDHYA LAL Vs. KOTAK MAHINDRA GENERAL INSURANCE COMPANY LIMITED
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September 3, 2021 |
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SANEESH ABRAHAM Vs. STATE OF KERALA
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December 1, 2021 |
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SANEESH K.N. Vs. STATE OF KERALA
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November 26, 2021 |
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SANGEETHA Vs. UNION OF INDIA
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December 20, 2021 |
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SANIL NARAYANAN Vs. STATE OF KERALA
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October 20, 2021 |
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SANJAY Vs. VARGHESE KURUVILLA
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August 13, 2021 |
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SANJAY A.R. Vs. KERALA CRICKET ASSOCIATION
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May 18, 2021 |
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SANJAY H. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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December 3, 2021 |
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SANJAY ORAON Vs. STATE OF KERALA
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June 21, 2021 |
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SANJAY ZACHARIAS Vs. STEPHEN GEORGE
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November 25, 2021 |
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SANJAYAJITH Vs. STATE OF KERALA
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February 4, 2021 |
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SANKARA PILLAI Vs. BAIJU
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October 29, 2021 |
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SANKARANARAYANAN Vs. STATE OF KERALA
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March 15, 2021 |
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SANOOSH P.S. Vs. STATE OF KERALA
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November 22, 2021 |
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SANTHA JOSHY ALIAS SANTHAKUMARI. K Vs. K.K.SAHADEVAN
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December 23, 2021 |
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SANTHA KUMARI Vs. STATE OF KERALA
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December 17, 2021 |
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SANTHAKUMARI AMMA Vs. STATE OF KERALA
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January 20, 2021 |
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SANTHAKUMARY Vs. SUIT
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August 10, 2021 |
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SANTHAN Vs. STATE OF KERALA
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March 25, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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March 12, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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August 2, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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August 9, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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April 23, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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March 10, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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December 3, 2021 |
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SANTHOSH Vs. V. JAYAKODI
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April 8, 2021 |
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SANTHOSH Vs. NARAYANI
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October 27, 2021 |
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SANTHOSH Vs. STATE OF KERALA
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November 25, 2021 |
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SANTHOSH A.V Vs. STATE OF KERALA
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November 22, 2021 |
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SANTHOSH EAPPEN Vs. UNION OF INDIA
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January 12, 2021 |
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SANTHOSH K. Vs. STATE OF KERALA
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March 16, 2021 |
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SANTHOSH KUMAR A. C. Vs. STATE OF KERALA
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November 10, 2021 |
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SANTHOSH PAUL ANTHRAPER Vs. KERALA STATE ELECTRICITY BOARD
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March 30, 2021 |
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SANU N.NAIR Vs. STATE OF KERALA
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October 7, 2021 |
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SANU N.NAIR Vs. STATE OF KERALA
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September 20, 2021 |
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SARASWATHY Vs. RAVINDRAN PILLAI
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December 20, 2021 |
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SARATH Vs. STATE OF KERALA
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December 4, 2021 |
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SARATH Vs. STATE OF KERALA
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December 21, 2021 |
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SARATH Vs. STATE OF KERALA
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September 22, 2021 |
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SARATH Vs. STATE OF KERALA
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July 22, 2021 |
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SARATH Vs. STATE OF KERALA
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November 19, 2021 |
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SARATH GOPI Vs. AUTHORISED OFFICER, PEOPLES URBAN CO-OPERATIVE BANK LTD NO 51
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August 17, 2021 |
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SARATH K Vs. STATE OF KERALA
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May 7, 2021 |
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SARISH Vs. STATE OF KERALA
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December 20, 2021 |
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SARUN C. Vs. STATE OF KERALA
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May 4, 2021 |
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SASI KUMARI Vs. STATE OF KERALA
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August 25, 2021 |
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SASI, S/O. KOCHUNANU Vs. STATE OF KERALA
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February 4, 2021 |
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SASI, S/O.NARAYANAN Vs. STATE OF KERALA
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December 2, 2021 |
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SASIKUMAR @ VIDYAGIRI SASI Vs. STATE OF KERALA
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February 15, 2021 |
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SASIKUMAR K. Vs. P. K. SURENDRAN
|
March 10, 2021 |
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SASIKUMAR NAIK Vs. STATE OF KERALA
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September 24, 2021 |
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SATHEESAN Vs. PRINCIPAL, KENDREYA VIDYALAYA (KV-II)
|
December 23, 2021 |
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SATHEESH Vs. TRAVANCORE DEVASWOM BOARD
|
November 18, 2021 |
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SATHEESH Vs. TRAVANCORE DEVASWOM BOARD
|
October 30, 2021 |
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SATHEESH BABU @ PONNU Vs. STATE OF KERALA
|
January 15, 2021 |
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SATHEESH KUMAR Vs. K. BALASUBRAMANIAN
|
March 8, 2021 |
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SATHEESHKUMAR @KANNAN Vs. STATE OF KERALA
|
February 11, 2021 |
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SATHYABHAMA Vs. RAJAN
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January 20, 2021 |
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SATHYAN Vs. GOLDEN KURIES
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January 8, 2021 |
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SATHYASEELAN Vs. CHENGOT ABDUL SAMAD
|
January 28, 2021 |
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SATYAN Vs. STATE OF KERALA
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November 25, 2021 |
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SAVITHA DUTT Vs. STATE OF KERALA
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March 5, 2021 |
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SAVITHA S. KANNAN Vs. INSPECTOR OF POLICE
|
July 27, 2021 |
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SAYD NASSEB ALI Vs. STATE OF KERALA
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February 1, 2021 |
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SAYYED HAMEED MUFIRUDHEEN Vs. STATE OF KERALA
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September 9, 2021 |
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SCARIA K. J. Vs. REGISTRAR OF FIRMS, TVM
|
September 16, 2021 |
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SEAHORSE SHIP AGENCIES PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
January 19, 2021 |
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SEBASTIAN Vs. DISTRICT COLLECTOR
|
October 6, 2021 |
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SEBASTIAN Vs. STATE OF KERALA
|
June 11, 2021 |
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SEBASTIAN JOSE Vs. STATE OF KERALA
|
September 13, 2021 |
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SEBASTIAN JOSEPH Vs. CHIRAKKADAVU GRAMA PANCHAYAT
|
October 12, 2021 |
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SEBASTIAN LOPEZ Vs. STATE OF KERALA
|
September 9, 2021 |
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SEBASTIAN M.M. Vs. SECRETARY TO THE GOVERNMENT (FINANCE) GOVERNMENT SECRETARIAT
|
November 22, 2021 |
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SEBASTIAN THOMAS Vs. SECRETARY,LOCAL SELF GOVERNMENT DEPT.
|
May 4, 2021 |
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SECRETARY Vs. AJITH JOHN
|
September 24, 2021 |
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SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE Vs. KITEX GARMENTS LIMITED
|
December 3, 2021 |
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SECRETARY TO THE GOVERNMENT, TRANSPORT (C) DEPARTMENT Vs. K. P. SADANANDAN
|
February 1, 2021 |
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SEENA L.K. Vs. STATE OF KERALA
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September 22, 2021 |
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SELU Vs. STATE OF KERALA
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November 2, 2021 |
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SELVAKUMAR N. Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.( KSFE )
|
November 29, 2021 |
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SELVARAJ Vs. STATE OF KERALA
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September 16, 2021 |
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SELVARAJ.M.S Vs. STATE OF KERALA
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September 20, 2021 |
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SENTHIL Vs. STATE OF KERALA
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September 10, 2021 |
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SESSY XAVIER Vs. STATE OF KERALA
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September 17, 2021 |
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SETHI P.V. Vs. NIL
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February 26, 2021 |
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SEVAGH KRISHNA Vs. STATE OF KERALA
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September 16, 2021 |
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SEYD ALAVI Vs. ABDUL HAMEED
|
December 10, 2021 |
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SHABU P. Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 1, 2021 |
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SHABY Vs. STATE OF KERALA
|
April 23, 2021 |
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SHAHAD.P Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY KERALA
|
December 2, 2021 |
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SHAHANA Vs. NEW INDIA ASSURANCE CO LTD
|
November 9, 2021 |
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SHAHANAS ALIAS HARIS Vs. STATE OF KERALA
|
May 7, 2021 |
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SHAHNAS Vs. STATE OF KERALA
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May 7, 2021 |
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SHAHUL HAMEED Vs. STATE OF KERALA
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June 8, 2021 |
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SHAHUL HAMEED Vs. JOHNY
|
November 23, 2021 |
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SHAHUL HAMEED @ SHAVUPPA Vs. STATE OF KERALA
|
January 14, 2021 |
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SHAIJU S. Vs. CHAILD WELFARE COMMITEE, KOLLAM
|
September 17, 2021 |
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SHAIJUMON N. I. Vs. STATE OF KERALA
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May 4, 2021 |
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SHAILAJA Vs. STATE OF KERALA
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November 19, 2021 |
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SHAILAJA P. Vs. VIGILANCE AND ANTI CORRUPTION BUREAU
|
February 15, 2021 |
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SHAINY Vs. STATE OF KERALA
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October 13, 2021 |
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SHAJAHAN Vs. STATE OF KERALA
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June 10, 2021 |
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SHAJAHAN Vs. STATE OF KERALA
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January 7, 2021 |
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SHAJAS K.S. Vs. STATE OF KERALA
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December 17, 2021 |
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SHAJEEV GEORGE Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
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November 2, 2021 |
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SHAJI Vs. CHATHUKUTTY
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October 6, 2021 |
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SHAJI Vs. STATE OF KERALA
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December 28, 2021 |
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SHAJI Vs. STATE OF KERALA
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September 2, 2021 |
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SHAJI Vs. STATE OF KERALA
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August 12, 2021 |
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SHAJI Vs. STATE OF KERALA
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July 5, 2021 |
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SHAJI AUGUSTINE Vs. CHITHRA WOODS MANOR WELFARE ASSOCIATION
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September 20, 2021 |
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SHAJI E.T Vs. STATE OF KERALA
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December 7, 2021 |
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SHAJI FRANCIS Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD
|
November 24, 2021 |
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SHAJI K.S Vs. STATE OF KERALA
|
September 17, 2021 |
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SHAJI P. JOSEPH Vs. STATE OF KERALA
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December 8, 2021 |
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SHAJI. S Vs. AMEER KANNU
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October 20, 2021 |
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SHAJIMON H. Vs. STATE OF KERALA
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May 7, 2021 |
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SHAJU Vs. PURUSHOTHAMAN
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December 6, 2021 |
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SHAJU Vs. STATE OF KERALA
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November 23, 2021 |
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SHAMEEM P.K. Vs. REVENUE DIVISIONAL OFFICER
|
January 6, 2021 |
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SHAMEER Vs. STATE OF KERALA
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June 24, 2021 |
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SHAMEER M.P. Vs. STATE OF KERALA
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November 16, 2021 |
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SHAMER Vs. STATE OF KERALA
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September 10, 2021 |
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SHAMITH K Vs. STATE OF KERALA
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September 15, 2021 |
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SHAMLA.B Vs. RINCY SIDDIQUE
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October 11, 2021 |
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SHAMSUDHEEN Vs. HASSANKUTTY
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September 13, 2021 |
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SHAMSUDHEEN @ BAPPUTTY Vs. STATE OF KERALA
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March 31, 2021 |
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SHAMSUDHEEN B.A. Vs. STATE OF KERALA
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January 25, 2021 |
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SHANAVAS Vs. STATE OF KERALA
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September 27, 2021 |
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SHANAVAS Vs. STATE OF KERALA
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March 3, 2021 |
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SHANAVAS PAZHOOR Vs. STATE OF KERALA
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September 2, 2021 |
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SHANIMOL USMAN Vs. ELECTION COMMISSION OF INDIA
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April 3, 2021 |
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SHANKAR P. Vs. STATE OF KERALA
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May 7, 2021 |
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SHANKARA BHAT Vs. STATE OF KERALA
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August 27, 2021 |
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SHANMUGHA GOUNDER Vs. DISTRICT COLLECTOR
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May 4, 2021 |
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SHANTO Vs. STATE OF KERALA
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July 8, 2021 |
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SHARAFUDHEEN M Vs. STATE OF KERALA
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October 12, 2021 |
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SHAREEF Vs. STATE OF KERALA
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October 4, 2021 |
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SHAWKKATH ALI M.K. Vs. STATE OF KERALA
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October 22, 2021 |
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SHEEJA M Vs. STATE OF KERALA
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October 13, 2021 |
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SHEEJA VARGHESE Vs. GEE VARGHESE
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December 9, 2021 |
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SHEENA SHIVAPRASAD Vs. UDAYANAPURAM GRAMA PANCHAYATH REPRESENTED BY THE SECRETARY
|
June 11, 2021 |
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SHEFEENA Vs. JAMEELA
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August 5, 2021 |
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SHEFEEQUE Vs. STATE OF KERALA
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March 18, 2021 |
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SHEKKABBA BEARY Vs. STATE OF KERALA
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September 17, 2021 |
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SHEMEEN Vs. STATE OF KERALA
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January 8, 2021 |
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SHEMEER A.K. Vs. STATE OF KERALA
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March 1, 2021 |
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SHERIFF Vs. COMMISSIONER OF INCOME TAX
|
March 29, 2021 |
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SHERIN V. JOHN Vs. STATE OF KERALA
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July 23, 2021 |
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SHERINA Vs. STATE OF KERALA
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May 11, 2021 |
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SHIBIMON @ SHAMSUDHEEN Vs. STATE OF KERALA
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December 23, 2021 |
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SHIBIN A.K. Vs. STATE OF KERALA
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March 23, 2021 |
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SHIBIN N JOSE Vs. STATE OF KERALA
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June 21, 2021 |
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SHIBU Vs. STATE OF KERALA
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August 11, 2021 |
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SHIBU Vs. STATE OF KERALA
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November 24, 2021 |
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SHIBU THOMAS Vs. STATE OF KERALA
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December 9, 2021 |
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SHIHAB Vs. SUB INSPECTOR OF POLICE
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September 3, 2021 |
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SHIHAB Vs. STATE OF KERALA
|
March 9, 2021 |
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SHIJAS E.M. Vs. STATE OF KERALA
|
August 9, 2021 |
|
SHIJO NICY Vs. JOSEPH
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October 6, 2021 |
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SHIJU JOY.A. Vs. NISHA
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March 23, 2021 |
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SHIJU M VARGHESE Vs. STATE OF KERALA
|
May 21, 2021 |
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SHIJU R.K Vs. STATE OF KERALA
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August 17, 2021 |
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SHILIN Vs. STATE OF KERALA
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December 17, 2021 |
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SHILPA I. G , Vs. STATE OF KERALA
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January 14, 2021 |
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SHILPA S. JAYADEV Vs. STATE OF KERALA
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November 24, 2021 |
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SHINAS Vs. STATE OF KERALA
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July 28, 2021 |
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SHINE S.S Vs. MINI V
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November 29, 2021 |
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SHINOD CHACKO Vs. STATE OF KERALA
|
March 3, 2021 |
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SHINOJ Vs. SUB INSPECTOR OF POLICE
|
January 29, 2021 |
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SHINTO SEBASTIAN Vs. STATE OF KERALA
|
November 23, 2021 |
|
SHINY SAJI Vs. INDIAN BANK
|
February 1, 2021 |
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SHIVAKUMAR Vs. STATE OF KERALA
|
July 26, 2021 |
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SHIVAKUMARI Vs. STATE OF KERALA
|
March 30, 2021 |
|
SHIVANANDA M. Vs. M. SUSHEELA
|
September 6, 2021 |
|
SHUHAIB A.T. Vs. STATE OF KERALA
|
November 10, 2021 |
|
SHYAMALA Vs. DISTRICT COLLECTOR
|
July 29, 2021 |
|
SHYAMON Vs. STATE OF KERALA
|
May 11, 2021 |
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SHYBI.C.J Vs. STATE OF KERALA
|
March 30, 2021 |
|
SHYJU Vs. STATE OF KERALA
|
February 23, 2021 |
|
SHYJU Vs. NADEERA
|
October 5, 2021 |
|
SHYNI BINOY Vs. DISTRICT POLICE CHIEF
|
October 4, 2021 |
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SIBHA Vs. UNION OF INDIA
|
May 19, 2021 |
|
SIBI THOMAS Vs. KERALA STATE ELECTRICITY BOARD VAIDUTHI BHAVANAM
|
March 10, 2021 |
|
SIBI VARGHESE Vs. STATE OF KERALA
|
December 13, 2021 |
|
SIDDIQUE Vs. MOHAMMED THONDIKKODAN
|
December 22, 2021 |
|
SIDHARADHAN K. Vs. STATE OF KERALA
|
November 10, 2021 |
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SIGITH K S Vs. STATE OF KERALA
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May 7, 2021 |
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SIJITH Vs. STATE OF KERALA
|
January 14, 2021 |
|
SILVER STAR ARTS AND SPORT CLUB Vs. DISTRICT GEOLOGIST, THRISSUR DISTRICT
|
November 1, 2021 |
|
SILVI Vs. IRITTY CHITS FINANCE AND INVESTMENTS (PRIVATE) LIMITED
|
July 7, 2021 |
|
SILVIA SWEETY DURAM Vs. NASEEMA
|
October 22, 2021 |
|
SIMI W/O LATE BIJU @ BAIJU Vs. BENOY S/O PAILY JOSEPH
|
December 8, 2021 |
|
SINDHU Vs. STATE OF KERALA
|
October 25, 2021 |
|
SINDHU B. Vs. V.BALACHANDRAN
|
November 26, 2021 |
|
SINDHU P. SREEDHAR Vs. STATE OF KERALA
|
January 8, 2021 |
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SINOJ Vs. STATE OF KERALA
|
March 24, 2021 |
|
SINOJ THOMAS Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
|
September 6, 2021 |
|
SIRAJUDEEN Vs. STATE OF KERALA
|
September 23, 2021 |
|
SIRAJUDHEEN Vs. STATE OF KERALA
|
June 2, 2021 |
|
SIRAJUDHEEN Vs. STATE OF KERALA
|
December 23, 2021 |
|
SIVADAS Vs. STATE
|
August 13, 2021 |
|
SIVADASAN PILLAI, S/O.GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
February 4, 2021 |
|
SIVAKUMAR P.V Vs. AXIS BANK LTD, THRISSUR BRANCH
|
November 19, 2021 |
|
SIVANANDAN Vs. STATE OF KERALA
|
July 20, 2021 |
|
SIVANKUTTY NAIR Vs. STATE OF KERALA
|
November 20, 2021 |
|
SIXSON Vs. STATE OF KERALA
|
July 26, 2021 |
|
SIYAD Vs. STATE OF KERALA
|
February 5, 2021 |
|
SIYAD A. Vs. STATE OF KERALA
|
April 8, 2021 |
|
SMITHA HENSON Vs. AUTHORIZED OFFICER HDFC BANK LTD
|
January 7, 2021 |
|
SMITHA S. Vs. STATE OF KERALA
|
December 15, 2021 |
|
SMT. M.K. VALSAMMA Vs. STATE OF KERALA
|
March 17, 2021 |
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SNAGAPPAN Vs. STATE OF KERALA
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August 2, 2021 |
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SOBAN Vs. STATE OF KERALA
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April 27, 2021 |
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SOBANAKUMARI Vs. KERALA STATE ROAD TRANS. CORPN.
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March 3, 2021 |
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SOBHA LIMITED Vs. SOBHA CITY RESIDENCE OWNERS ASSOCIATION
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December 10, 2021 |
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SOBHA.B.S Vs. VARKALA MUNICIPALITY
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November 16, 2021 |
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SOBHANA GOPALAKRISHNAN Vs. P.N.SHAJI
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October 13, 2021 |
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SOMAN Vs. STATE OF KERALA
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March 22, 2021 |
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SOMAN M. Vs. STATE OF KERALA
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May 4, 2021 |
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SOMANATH Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
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November 10, 2021 |
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SOMERVELI MEMORIAL C.S.I. MEDICAL COLLEGE KARAKONAM Vs. LABOUR COURT, KOLLAM CIVIL STATION
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October 20, 2021 |
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SOMY MATHEW Vs. STATE OF KERALA
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September 23, 2021 |
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SONA BABY Vs. BITTU BABU JOSEPH
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May 20, 2021 |
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SONA C. SOMAN Vs. STATE OF KERALA
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October 27, 2021 |
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SONAL S Vs. STATE OF KERALA
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October 26, 2021 |
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SONU MON S.R. Vs. STATE OF KERALA
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July 15, 2021 |
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SOORAJ K.R. Vs. LINCY
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December 9, 2021 |
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SOSAMMA ABRAHAM Vs. SANTHOSH G.
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November 11, 2021 |
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SOUMYA Vs. STATE OF KERALA
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June 25, 2021 |
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SOUMYA S. Vs. SHAN P.G.( DIED )
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October 29, 2021 |
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SOUMYA SANTHOSH ABHINAVA NIVAS Vs. PANDALAM MUNICIPALITY
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November 24, 2021 |
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SOUMYA.E.S Vs. DISTRICT COURT, KOTTAYAM
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October 22, 2021 |
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SOURAV Vs. STATE OF KERALA
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January 11, 2021 |
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SOUTH INDIAN BANK LTD. Vs. PARVATHY UDAYAN
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March 9, 2021 |
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SOUTHERN RAILWAY Vs. VIPIN
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November 29, 2021 |
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SOWPARNIKA PROJECTS AND INFRASTRUCTURES Vs. STATE OF KERALA
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November 24, 2021 |
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SPECIAL TAHSILDAR, LAND ACQUISITION Vs. CHANDRAMATHY
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February 18, 2021 |
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SR. CANISIUS D.M.,MOTHER SUPERIOR Vs. DISTRICT COLLECTOR
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March 19, 2021 |
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SR.C. SILVY Vs. CITY POLICE COMMISSIONER THIRUVANANTHAPURAM POLICE GROUND
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June 24, 2021 |
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SREE SANKARA NATIONAL INSTITUTE OF EDUCATIONAL TRUST Vs. UNION BANK OF INDIA
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September 27, 2021 |
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SREE ANJANEYA COLLEGE OF NURSING Vs. STATE OF KERALA
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December 14, 2021 |
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SREE GOKULAM CHIT AND FINANCE CO. PVT. LTD. Vs. EMIL AND ERIC HOSPITALITY SERVICES
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October 20, 2021 |
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SREE MATTANNUR MAHADEVA KESHTRA SAMITHI Vs. MALABAR DEVASWOM BOARD
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June 22, 2021 |
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SREE SABARIMALA DHARMA SASTHA ALANGAD YOGAM Vs. TRAVANCORE DEVASOM BOARD
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December 31, 2021 |
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SREE SANKARA FUNDS Vs. TAHSILDAR (LAND)
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September 22, 2021 |
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SREEDAS Vs. STATE OF KERALA
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February 3, 2021 |
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SREEHARI Vs. STATE OF KERALA
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February 12, 2021 |
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SREEHARI K. Vs. DEPARTMENT OF GENERAL EDUCATION
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September 20, 2021 |
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SREEJA Vs. STATE OF KERALA
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November 1, 2021 |
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SREEJITH Vs. STATE OF KERALA
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March 16, 2021 |
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SREEJITH UNNI Vs. STATE OF KERALA
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November 5, 2021 |
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SREEJITH V.K Vs. UNION OF INDIA
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November 19, 2021 |
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SREEJITH.E Vs. JEENA K.K.
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September 23, 2021 |
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SREEKALA ANIL Vs. SECRETARY, MINISTRY OF FINANCE AND ORS.
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January 8, 2021 |
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SREEKANTH Vs. STATE OF KERALA
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September 20, 2021 |
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SREEKANTH Vs. STATE OF KERALA
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April 13, 2021 |
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SREEKUMAR Vs. STATE OF KERALA
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December 15, 2021 |
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SREEKUMAR V. Vs. GANGA L
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June 17, 2021 |
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SREELAL S. Vs. STATE OF KERALA
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January 22, 2021 |
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SREELATHA Vs. SANTHA
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December 10, 2021 |
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SREELATHA SUKUMAR Vs. KERALA FINANCIAL CORPORATION
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February 17, 2021 |
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SREEMON Vs. STATE OF KERALA
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July 22, 2021 |
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SREENA Vs. STATE OF KERALA
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May 4, 2021 |
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SREENATH Vs. NEDUNGADI BANK LTD
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December 20, 2021 |
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SREEPATHY INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA
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October 6, 2021 |
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SREERAJ Vs. STATE OF KERALA
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March 8, 2021 |
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SREESAN ADIYAT Vs. NARAYANAN PERUMBARAMBIL
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February 10, 2021 |
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SREEVALSAN K. Vs. STATE OF KERALA
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March 19, 2021 |
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SRUTHY Vs. LIJO
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October 27, 2021 |
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SRUTHY B. SAJEEV Vs. KERALA UNIVERSITY OF HEALTH SCIENCES MEDICAL COLLEGE
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August 10, 2021 |
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ST. MARYS HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
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October 21, 2021 |
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STAN VARGHESE Vs. STATE OF KERALA
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December 21, 2021 |
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STATE Vs. VIJAYAN V.P.
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February 18, 2021 |
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STATE Vs. SYED SHAIKOYA
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September 1, 2021 |
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STATE BANK OF INDIA Vs. CHIEF JUDICIAL MAGISTRATE, KOLLAM
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September 23, 2021 |
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STATE BANK OF INDIA Vs. NIYAS AND ORS.
|
February 10, 2021 |
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STATE ENVIRONMENT PROTECTION COUNCIL, KANNUR Vs. STATE OF KERALA AND ORS.
|
January 19, 2021 |
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STATE OF KERALA Vs. ABRAHAM P. JOSEPH
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January 28, 2021 |
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STATE OF KERALA Vs. SAJI
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February 8, 2021 |
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STATE OF KERALA Vs. R.SURESH KUMAR
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May 18, 2021 |
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STATE OF KERALA Vs. JAMES PHILIP
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March 15, 2021 |
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STATE OF KERALA Vs. KUMARI GIRIJA V
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March 8, 2021 |
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STATE OF KERALA Vs. JOMY JOHN
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January 20, 2021 |
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STATE OF KERALA Vs. AJITHA C. K.
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January 27, 2021 |
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STATE OF KERALA Vs. K. RAMESAN
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January 22, 2021 |
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STATE OF KERALA Vs. N. C. SOBHITHA PRASAD
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March 15, 2021 |
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STATE OF KERALA Vs. EXECUTIVE ENGINEER
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March 15, 2021 |
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STATE OF KERALA Vs. S. VIJAYAKUMAR
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February 25, 2021 |
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STATE OF KERALA Vs. SHAJI UTHUP
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July 9, 2021 |
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STATE OF KERALA Vs. MADHU @ KUTTI MADHU
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January 6, 2021 |
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STATE OF KERALA Vs. FLEMING SHAIJAN
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November 3, 2021 |
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STATE OF KERALA Vs. ABDULKHANI
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September 22, 2021 |
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STATE OF KERALA Vs. ANIL BABU
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November 2, 2021 |
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STATE OF KERALA Vs. P. RAJAN
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February 26, 2021 |
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STATE OF KERALA Vs. FUTURE GAMING & HOTEL SERVICES
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May 17, 2021 |
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STATE OF KERALA Vs. KUNJUMOL MATHEW
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March 9, 2021 |
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STATE OF KERALA Vs. SYAMALA
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March 9, 2021 |
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STATE OF KERALA Vs. T. K. KAMALAMMA
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March 9, 2021 |
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STATE OF KERALA Vs. A. BINDU
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March 9, 2021 |
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STATE OF KERALA Vs. ANNAMMA U. C.
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March 9, 2021 |
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STATE OF KERALA Vs. M.PRASANNA KUMARI
|
January 5, 2021 |
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STATE OF KERALA Vs. FUTURE GAMING & HOTEL SERVICES
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September 18, 2021 |
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STATE OF KERALA Vs. MURALEEDHARAN
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February 4, 2021 |
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STATE OF KERALA Vs. BLESSON BABY (MINOR)
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March 18, 2021 |
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STATE OF KERALA Vs. MAJU
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July 27, 2021 |
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STATE OF KERALA Vs. MINI
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August 13, 2021 |
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STATE OF KERALA Vs. SAFIA
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August 10, 2021 |
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STATE OF KERALA Vs. S.SURENDRAN
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March 23, 2021 |
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STATE OF KERALA Vs. K.AJITH
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March 12, 2021 |
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STATE OF KERALA Vs. K. N. MADHUSOODANAN CONTRACTOR, SREE NIKETAN, KALANJOOR
|
December 22, 2021 |
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STATE OF KERALA Vs. GOPALAKRISHNA PILLAI
|
November 26, 2021 |
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STATE OF KERALA Vs. G.RADHAKRISHNA PILLAI
|
October 5, 2021 |
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STATE OF KERALA Vs. HAS SHIBU P
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October 20, 2021 |
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STATE OF KERALA Vs. JUSTIN ABRAHAM
|
November 19, 2021 |
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STATE OF KERALA Vs. SUMAYAMMA GEORGE
|
December 15, 2021 |
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STATE OF KERALA Vs. SUMA CHANDRAMBATH AGRICULTURE AND GARDENING TEACHER
|
November 3, 2021 |
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STATE OF KERALA Vs. MONY C.S.
|
October 1, 2021 |
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STATE OF KERALA Vs. BINDHU
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October 1, 2021 |
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STATE OF KERALA Vs. SHYLAJA K. UNNITHAN
|
November 23, 2021 |
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STATE OF KERALA Vs. JOSE A.
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March 17, 2021 |
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STATE OF KERALA Vs. ASHA V., LOWER GRADE HINDI TEACHER
|
January 13, 2021 |
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STATE OF KERALA Vs. JALAL P.
|
January 5, 2021 |
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STATE OF KERALA Vs. FELICIA MARIA JOSEPH
|
March 10, 2021 |
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STATE OF KERALA Vs. AJITHA S
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February 16, 2021 |
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STATE OF KERALA Vs. P. S. GEETHA KUMARI
|
February 17, 2021 |
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STATE OF KERALA Vs. SAM LESLY
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February 23, 2021 |
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STATE OF KERALA Vs. SHAREEF V.
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February 23, 2021 |
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STATE OF KERALA Vs. PRASANTH M. KAIMAL
|
February 23, 2021 |
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STATE OF KERALA Vs. KUNHINARAYANAN NAIR A.
|
February 18, 2021 |
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STATE OF KERALA Vs. PRADEEP P.
|
February 2, 2021 |
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STATE OF KERALA Vs. K. A. ABDUL RAHIMAN
|
February 18, 2021 |
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STATE OF KERALA Vs. R. RAJESH
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February 3, 2021 |
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STATE OF KERALA AND ORS. Vs. K. ABDU RAHIMAN
|
January 20, 2021 |
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STATE OF KERALA AND ORS. Vs. P.V. PAPPAN AND ORS.
|
February 9, 2021 |
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STATE PUBLIC INFORMATION OFFICER AND DEPUTY SUPRINTENDENT OF POLICE Vs. STATE INFORMATION COMMISSION
|
March 17, 2021 |
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STATE TAX OFFICER, INVESTIGATION BRANCH-I Vs. Y.BALAKRISHNAN
|
November 29, 2021 |
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SUBASH Vs. STATE OF KERALA
|
January 8, 2021 |
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SUBEENA MUMTHAS Vs. STATE OF KERALA
|
November 1, 2021 |
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SUBI S.S. Vs. STATE OF KERALA
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December 31, 2021 |
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SUBRAMANIAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
|
September 2, 2021 |
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SUBRAMANIAN Vs. STATE OF KERALA
|
May 7, 2021 |
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SUBRAMANIYAN Vs. ANWAR
|
September 28, 2021 |
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SUCHITHRA GANESAN Vs. KUNDARA GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY
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October 13, 2021 |
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SUDARSANAKUMAR Vs. STATE OF KERALA
|
May 28, 2021 |
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SUDEEP Vs. STATE OF KERALA
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March 4, 2021 |
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SUDHEER Vs. STATE OF KERALA
|
December 10, 2021 |
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SUDHEER SUKUMARAN Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
|
June 9, 2021 |
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SUDHEESH Vs. STATE OF KERALA
|
May 7, 2021 |
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SUDHEESH P.P. Vs. STATE OF KERALA
|
October 27, 2021 |
|
SUDHI Vs. STATE OF KERALA
|
March 10, 2021 |
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SUDIN FRANCIS K. Vs. STATE OF KERALA
|
July 28, 2021 |
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SUHAIB V. Vs. SABIRA IBRAHIM
|
February 17, 2021 |
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SUHAIL ALI Vs. STATE OF KERALA
|
July 27, 2021 |
|
SUHAIL S. Vs. DISTRICT COLLECTOR & ORS.
|
July 2, 2021 |
|
SUHARA Vs. STATE OF KERALA
|
November 18, 2021 |
|
SUJEESH Vs. STATE OF KERALA
|
August 13, 2021 |
|
SUJITH Vs. STATE OF KERALA
|
September 27, 2021 |
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SUJITH A Vs. STATE OF KERALA
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December 31, 2021 |
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SUJITH KUMAR Vs. STATE OF KERALA
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February 1, 2021 |
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SUJITH PRASAD Vs. THE RESERVE BANK OF INDIA AND ORS.
|
January 6, 2021 |
|
SUKU Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT
|
February 24, 2021 |
|
SUKU Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT
|
June 24, 2021 |
|
SUKUMAR Vs. JOHN JOBIN
|
December 4, 2021 |
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SUKUMARAN Vs. STATE OF KERALA
|
November 19, 2021 |
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SUKUMARAN K.V Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
December 21, 2021 |
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SUKUMARAN KANI Vs. STATE OF KERALA
|
April 9, 2021 |
|
SUMA Vs. STATE OF KERLA
|
January 19, 2021 |
|
SUMA K.K. Vs. ORIENTAL INSURANCE COMPANY LTD
|
October 22, 2021 |
|
SUMA KUMARI P. Vs. STATE BANK OF INDIA
|
October 11, 2021 |
|
SUMAN CHAKRAVARTHY Vs. UNION OF INDIA AND ORS.
|
February 10, 2021 |
|
SUMESH Vs. STATE OF KERALA
|
October 25, 2021 |
|
SUNAJA S. GODWIN Vs. STATE OF KERALA
|
March 15, 2021 |
|
SUNDARAGANESAN Vs. RAMESA MENON
|
March 5, 2021 |
|
SUNDARAN Vs. STATE OF KERALA
|
November 1, 2021 |
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SUNDARESAN Vs. DISTRICT POLICE CHIEF
|
December 20, 2021 |
|
SUNEER Vs. STATE OF KERALA
|
November 25, 2021 |
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SUNIL BALAGOPAL Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 2, 2021 |
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SUNIL JOSEPH Vs. STATE OF KERALA
|
August 31, 2021 |
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SUNIL KUMAR Vs. STATE OF KERALA
|
April 9, 2021 |
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SUNIL KUMAR Vs. STATE OF KERALA
|
August 12, 2021 |
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SUNIL KUMAR Vs. STATE OF KERALA
|
November 9, 2021 |
|
SUNIL KUMAR Vs. SPECIAL DEPUTY THAHASILDAR KSFE LTD
|
April 7, 2021 |
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SUNIL KUMAR Vs. STATE OF KERALA
|
February 23, 2021 |
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SUNIL KUMAR NAIR Vs. DIRECTOR OF VIGILANCE AND ANTI-CORRUPTION BUREAU
|
August 27, 2021 |
|
SUNIL KUMAR P. Vs. KERALA STATE ROAD TRANSPORT CORPORATION REP. BY THE MANAGING DIRECTOR
|
June 9, 2021 |
|
SUNIL P.B. Vs. STATE OF KERALA
|
July 29, 2021 |
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SUNIL SADATH Vs. STATE OF KERALA
|
May 28, 2021 |
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SUNILKUMAR C. V. Vs. STATE OF KERALA
|
May 7, 2021 |
|
SUNILKUMAR NAIR Vs. STATE OF KERALA
|
August 27, 2021 |
|
SUNITHA Vs. STATE OF KERALA
|
May 7, 2021 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
November 26, 2021 |
|
SUO MOTU Vs. BINDU
|
September 30, 2021 |
|
SUO MOTU Vs. STATE OF KERALA
|
November 3, 2021 |
|
SUO MOTU Vs. STATE OF KERALA
|
August 6, 2021 |
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SUO MOTU Vs. STATE OF KERALA
|
June 14, 2021 |
|
SUO MOTU Vs. STATE OF KERALA
|
July 12, 2021 |
|
SUO MOTU Vs. STATE OF KERALA
|
July 23, 2021 |
|
SUO MOTU Vs. STATE OF KERALA
|
May 19, 2021 |
|
SUO MOTU Vs. STATE OF KERALA
|
June 1, 2021 |
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SUO MOTU Vs. STATE OF KERALA
|
June 28, 2021 |
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SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
December 16, 2021 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
December 10, 2021 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD NANTHANCODE
|
November 25, 2021 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD TDB
|
November 8, 2021 |
|
SUPRIYESH Vs. STATE OF KERALA
|
March 24, 2021 |
|
SURENDRAN Vs. STATE OF KERALA
|
January 8, 2021 |
|
SURENDRAN M. @ KALYANI SURENDRAN Vs. STATE
|
March 10, 2021 |
|
SURENDRAN, S/O KOCHUKUNJU Vs. STATE OF KERALA
|
February 5, 2021 |
|
SURESAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
July 6, 2021 |
|
SURESH @ KARATTE SURESH Vs. STATE OF KERALA
|
March 19, 2021 |
|
SURESH BABU Vs. STATE OF KERALA
|
December 14, 2021 |
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SURESH BABU K Vs. STATE OF KERALA
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August 26, 2021 |
|
SURESH KUMAR P.S. Vs. STATE OF KERALA
|
October 27, 2021 |
|
SURESH KUMAR T. K. Vs. STATE OF KERALA
|
April 9, 2021 |
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SURESH MATHEW Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
January 14, 2021 |
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SURESH S.MENON Vs. STATE OF KERALA
|
March 22, 2021 |
|
SURESHKUMAR R. Vs. DISTRICT LABOUR OFFICER
|
February 19, 2021 |
|
SURYA SAJI Vs. STATE OF KERALA
|
November 10, 2021 |
|
SUSEELA Vs. STATE OF KERALA
|
June 24, 2021 |
|
SUSI Vs. SUJATHAN
|
November 1, 2021 |
|
SUSY Vs. SUMA LALU
|
March 9, 2021 |
|
SUT HOSPITAL Vs. LABOUR COURT, KOLLAM
|
January 14, 2021 |
|
SUVARNA Vs. IBRAHIMKUTTY
|
September 20, 2021 |
|
SWAPNA Vs. STATE OF KERALA
|
November 12, 2021 |
|
SYAM SIVAN @ ANANDHU Vs. STATE OF KERALA
|
November 17, 2021 |
|
SYAMKUMAR Vs. STATE OF KERALA
|
December 16, 2021 |
|
SYAMLAL Vs. PHILIP THOMAS
|
March 10, 2021 |
|
T. I. MADHUSOODANAN Vs. UNION OF INDIA
|
January 5, 2021 |
|
T. JAYAKRISHNAN Vs. STATE OF KERALA
|
November 29, 2021 |
|
T. K. GOPINATH Vs. V. P. VASANTHA
|
March 9, 2021 |
|
T. K. SATHEESHKUMAR Vs. STATE OF KERALA
|
July 6, 2021 |
|
T. K. SUNDARAN Vs. MOHAMMED BASHEER
|
April 9, 2021 |
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T. N. GIREESH Vs. STATE OF KERALA
|
January 15, 2021 |
|
T. N. PARAMESWARA KURUP Vs. STATE OF KERALA
|
January 29, 2021 |
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T. V. JOSEPH Vs. MERCY GEORGE
|
April 8, 2021 |
|
T.C. MUHAMMED BASHEER Vs. S. BATHERY GRAMA PANCHAYATH
|
November 19, 2021 |
|
T.C.MATHEW Vs. STATE OF KERALA
|
December 28, 2021 |
|
T.H.MUSTHAFFA Vs. STATE OF KERALA
|
July 27, 2021 |
|
T.K. MANI AND ORS. Vs. ENVIRONMENTAL ENGINEER, POLLUTION CONTROL BOARD ERNAKULAM DIVISION II AND ORS.
|
March 4, 2021 |
|
T.K. MURALEEDHARAN Vs. SHEELA
|
May 28, 2021 |
|
T.K. SALIM Vs. PERUMBAVOOR MUNICIPALITY
|
December 23, 2021 |
|
T.K.RAMACHANDRAN Vs. VELLAVOOR GRAMA PANCHAYATH
|
July 26, 2021 |
|
T.K.SUNDARESAN Vs. DISTRICT POLICE CHIEF
|
December 20, 2021 |
|
T.M.ABDUL SALAM Vs. B. MOHAMMED JAMAL
|
September 23, 2021 |
|
T.M.ABDUL SALAM Vs. B.MOHAMMED JAMAL
|
September 22, 2021 |
|
T.N. GOPI Vs. STATE
|
November 3, 2021 |
|
T.P.SOUMINI Vs. UNION OF INDIA
|
December 6, 2021 |
|
T.R.GOPI Vs. STATE INFORMATION COMMISSION KERALA
|
September 6, 2021 |
|
T.RIYAS Vs. STATE OF KERALA
|
March 25, 2021 |
|
T.V.RAJEEVAN Vs. H.KRISHNA BHAT
|
November 1, 2021 |
|
TANILNADU STATE ROAD TRANSPORT CORPORATION Vs. BEENA JAYAN
|
June 22, 2021 |
|
TEJAS GIRISH MENON Vs. UNION OF INDIA
|
November 15, 2021 |
|
TELIN FERNADEZ Vs. MANAGER NEW INDIA ASSURANCE COMPANY LTD
|
December 8, 2021 |
|
THADEVOOS Vs. KOCHI CORPORATION
|
December 6, 2021 |
|
THADEVOOSE SEBASTIAN Vs. REGIONAL PASSPORT OFFICE
|
September 30, 2021 |
|
THAHAKUNJU Vs. CHANDRA SEKHARA PILLAI
|
September 9, 2021 |
|
THANIMA AGRO DEVELOPMENT SOCIETY Vs. SECRETARY, THODUPUZHA MUNICIPALITY
|
September 8, 2021 |
|
THANKACHAN Vs. TAHSILDAR
|
June 17, 2021 |
|
THANKAMANI Vs. VIJAYADHARAN
|
September 7, 2021 |
|
THANKAMANI V. G. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
November 9, 2021 |
|
THANKAMANIYAMMA Vs. MINIKUMARY
|
January 8, 2021 |
|
THANKAMMA Vs. PONNAMMA
|
July 27, 2021 |
|
THANKAMUTHU Vs. STATE OF KERALA
|
October 20, 2021 |
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THANKAPPAN ACHARY Vs. STATE OF KERALA
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September 1, 2021 |
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THANZEEL SON OF ABDUL RAHIMAN Vs. STATE OF KERALA
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May 18, 2021 |
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THARA K. SIMON Vs. MAHATMA GANDHI UNIVERSITY, KOTTAYAM
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April 8, 2021 |
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THASLEENA. P Vs. STATE OF KERALA
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December 23, 2021 |
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THE CHAIRMAN, QUILON MEDICAL TRUST Vs. THE KERALA UNIVERSITY OF HEALTH AND SCIENCES MEDICAL COLLEGE AND ORS.
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January 27, 2021 |
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THE COURT ON ITS MOTION : SUO MOTU Vs. STATE OF KERALA
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March 1, 2021 |
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THE EXCISE COMMISSIONER AND ORS. Vs. K. SRIDHARAN AND ORS.
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February 10, 2021 |
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THE HANDMAIDS OF SACRED HEART OF JESUS SOCIETY Vs. EMPLOYEES PROVIDENT FUNDS ORGANISATION
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March 23, 2021 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. PEROORKADA SERVICE CO-OPERATIVE BANK LTD.
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November 1, 2021 |
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THE SECRETARY, KERALA LEGISLATIVE ASSEMBLY Vs. ELECTION COMMISSION OF INDIA
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April 12, 2021 |
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THIRUMANI VENKITAPURAM SREERAMASWAMY TEMPLE ADVISORY COMMITTEE Vs. STATE OF KERALA TRAVANCORE DEVASWOM BOARD
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November 26, 2021 |
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THIRUVALLA GOVERNMENT EMPLOYEES CO-OPERATIVE BANK LTD Vs. V. K. DEVARAJAN
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January 5, 2021 |
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THOMAS @ JOY Vs. STATE OF KERALA
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July 14, 2021 |
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THOMAS ABRAHAM Vs. STATE OF KERALA
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January 5, 2021 |
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THOMAS K.J Vs. AUTHORISED OFFICER/ CHIEF MANAGER, MUVATTUPUZHA REGIONAL OFFICE
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November 25, 2021 |
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THOMAS MATHEW Vs. KOCHUMON ANTONY
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November 1, 2021 |
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THOMAS MATHEW Vs. RENJU
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December 8, 2021 |
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THOMAS MATHEW Vs. STATE TAX OFFICER
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November 19, 2021 |
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THOMAS MATHEW Vs. STATE OF KERALA
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August 27, 2021 |
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THOMAS P. Vs. STATE OF KERALA
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November 5, 2021 |
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THOMAS PHILIP Vs. FOREST RANGE OFFICER
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March 15, 2021 |
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THOMMACHAN JACOB Vs. STATE OF KERALA
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August 5, 2021 |
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THOUFEEQ Vs. STATE OF KERALA
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September 8, 2021 |
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THREE STAR EXPORTERS Vs. SHIPPING CORPORATION OF INDIA
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January 6, 2021 |
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THRESIAKUTTY MATHEW Vs. ELIKUTTY
|
May 7, 2021 |
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THRESIAMMA ABRAHAM Vs. MANAGER, SACRED HEART HIGH SCHOOL KANTHALLUR
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November 12, 2021 |
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THRESIAMMA VARGHSE Vs. SUB REGISTRAR
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July 6, 2021 |
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THRIKKAKARA MUNICIPALITY REP. BY ITS SECRETARY Vs. P.V.BABY
|
November 19, 2021 |
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THRIKKULASEKHARAPURAM KSHETHRA UPADESAKA SAMITHI Vs. ANANDAVALLI
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July 2, 2021 |
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THRIPPANGOTTUR GRAMA PANCHAYAT Vs. M.K. CHANDRAN
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October 5, 2021 |
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THURAVOOR SERVICE CO OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES ERNAKULAM CIVIL STATION, KAKKNAD
|
December 7, 2021 |
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THURUTHIPPURAM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
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December 16, 2021 |
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TIJU GEORGE THOMAS Vs. STATE OF KERALA
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May 7, 2021 |
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TINTO FRANCIS Vs. STATE OF KERALA
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September 20, 2021 |
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TINU GEORGE THOMAS Vs. STATE OF KERALA
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November 24, 2021 |
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TOMY SEBASTIAN Vs. MINI HARIKUMAR
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March 31, 2021 |
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TONY Vs. STATE OF KERALA
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November 25, 2021 |
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TONY THOMAS K. Vs. UNION OF INDIA
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November 16, 2021 |
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TRAVANCORE COCHIN COUNCIL OF MODERN MEDICINE Vs. LEEBA MARY EAPEN
|
March 16, 2021 |
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TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER FOR LOCAL FUND AUDIT
|
December 18, 2021 |
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TRAVANCORE DEVASWOM BOARD Vs. D. SREEKUMAR
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February 17, 2021 |
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TREASA JOSFINE Vs. STATE OF KERALA
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April 9, 2021 |
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TULSI DEVELOPERS INDIA PVT. LTD. Vs. APPU BENNY THOMAS
|
July 8, 2021 |
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U. RAMACHANDRAN, LOWER PRIMARY SCHOOL ASSISTANT, KOZHIKODE Vs. STATE OF KERALA
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February 22, 2021 |
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U.P.PADMARAJ Vs. MURALEEDHARAN
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February 26, 2021 |
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UBAID Vs. STATE OF KERALA
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February 22, 2021 |
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UDAYA SOUNDS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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March 24, 2021 |
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UDAYAKUMAR Vs. SUB INSPECTOR OF POLICE,
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October 22, 2021 |
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UDEESH KUMAR P.V. Vs. STATE OF KERALA
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December 6, 2021 |
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UKF COLLEGE OF ENGINEERING & TECHNOLOGY Vs. STATE OF KERALA
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October 21, 2021 |
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UMMERKUTTY Vs. STATE OF KERALA
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December 7, 2021 |
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UNAIS K. Vs. STATE OF KERALA
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August 24, 2021 |
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UNAISA Vs. DISTRICT COLLECTOR ERNAKULAM DISTRICT
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January 7, 2021 |
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UNICURE ( INDIA ) LIMITED Vs. STATE OF KERALA
|
October 20, 2021 |
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UNION OF INDIA Vs. MERCHEM INDIA PVT LTD
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July 5, 2021 |
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UNION OF INDIA Vs. THWAHA FASAL
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January 4, 2021 |
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UNION OF INDIA Vs. DEEPU C. J.
|
February 16, 2021 |
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UNIT CHIEF HLL LIFE CARE Vs. K.K. SREEKANDAN NAIR
|
May 17, 2021 |
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UNITED INDIA INSURANCE CO LTD Vs. C.MANI
|
July 12, 2021 |
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UNITED INDIA INSURANCE CO. LTD Vs. SHALUMOL
|
August 25, 2021 |
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UNITED INDIA INSURANCE CO. LTD Vs. SUDHA HARI
|
December 17, 2021 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUHARA PACKAYI
|
September 10, 2021 |
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UNIVERSITY OF CALICUT, CALICUT UNIVERSITY Vs. SHINE N.S.
|
July 6, 2021 |
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UNIVERSITY OF KERALA Vs. AMBEESHMON S.
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February 22, 2021 |
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UNNIKRISHNAN Vs. UNION OF INDIA
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February 12, 2021 |
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UNNIKRISHNAN Vs. STATE OF KERALA
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May 14, 2021 |
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UNNIKRISHNAN Vs. STATE OF KERALA
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May 7, 2021 |
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UNNIKRISHNAN Vs. STATE OF KERALA
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October 11, 2021 |
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UNNIKRISHNAN (DIED) Vs. SIVAKUMAR
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September 7, 2021 |
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UNNIKRISHNAN B. Vs. STATE OF KERALA
|
March 8, 2021 |
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UNNIKRISHNAN NAIR R, Vs. MANAGER
|
March 10, 2021 |
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UPERINTENDENT Vs. LABOUR COURT, KOZHIKODE
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October 12, 2021 |
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USMAN ARIF Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
September 24, 2021 |
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V BABU RAJ Vs. STATE OF KERALA
|
January 8, 2021 |
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V C BALACHANDRAN Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
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January 8, 2021 |
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V K EBRAHIM KUNJU Vs. STATE OF KERALA
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January 8, 2021 |
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V. H. SURESH Vs. STATE OF KERALA
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March 8, 2021 |
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V. K. VARGHESE Vs. ANNAMA THOMAS
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January 8, 2021 |
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V. M. MATHEW Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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January 25, 2021 |
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V. RAJEENDRANATH Vs. STATE OF KERALA
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August 6, 2021 |
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V. RAMACHANDRA KURUP Vs. STATE OF KERALA
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March 8, 2021 |
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V. S. VIJAYAN Vs. KERALA STATE ELECTRICITY BOARD LTD.
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March 9, 2021 |
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V. SASHI Vs. KASTHURBAI
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July 8, 2021 |
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V. SYNA RANI Vs. STATE OF KERALA
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February 12, 2021 |
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V. VARGHESE Vs. UNION OF INDIA
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July 30, 2021 |
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V.G.THANKAMANI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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November 9, 2021 |
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V.JAYANANDNAKUMAR Vs. STATE OF KERALA
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February 8, 2021 |
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V.K. RAJAN, DR. Vs. STATE OF KERALA
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June 8, 2021 |
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V.K.RAMACHANDRAN NAIR Vs. DIRECTOR GENERAL/CENTRAL INDUSTRIAL SECURITY FORCE
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September 29, 2021 |
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V.M.ASHRAF Vs. STATE OF KERALA
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November 8, 2021 |
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V.P RAGESH Vs. DIRECTOR GENERAL OF POLICE, POLICE HEAD QUARTERS, VELLAYAMBALAM, THIRUVANANTHAPURAM
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November 22, 2021 |
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V.S.ACHUTHANANDAN Vs. STATE OF KERALA
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June 8, 2021 |
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VAISAKH Vs. STATE OF KERALA
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October 5, 2021 |
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VAISAKHAN Vs. STATE OF KERALA
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July 9, 2021 |
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VAISHAK T K Vs. STATE OF KERALA
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May 7, 2021 |
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VALSAN Vs. STATE OF KERALA
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July 14, 2021 |
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VANDANA SREEMEDHA J Vs. STATE OF KERALA
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July 26, 2021 |
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VARGHESE Vs. STATE OF KERALA
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February 1, 2021 |
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VARGHESE Vs. DEVASSIA
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February 2, 2021 |
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VARGHESE CHACKO Vs. STATE OF KERALA
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September 23, 2021 |
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VARGHESE SAJAN Vs. TAHSILDAR
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October 12, 2021 |
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VARKEY THOMAS Vs. GOVERNMENT OF KERALA
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December 2, 2021 |
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VARSHA V. Vs. STATE OF KERALA
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March 24, 2021 |
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VASANTHA Vs. SOUTHERN RAILWAY
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May 25, 2021 |
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VASU Vs. STATE OF KERALA
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September 15, 2021 |
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VASUDEVAKURUP Vs. HARIDASAN
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November 3, 2021 |
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VASUDEVAN Vs. STATE OF KERALA
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October 28, 2021 |
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VASUDEVAN V.K. Vs. KERALA STATE WAKF BOARD
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December 13, 2021 |
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VASUNDHARA MENON Vs. UNION OF INDIA
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February 16, 2021 |
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VELAYUDHAN Vs. SANTHOSH
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March 4, 2021 |
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VELAYUDHAN Vs. STATE OF KERALA
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October 28, 2021 |
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VELAYUDHAN Vs. STATE OF KERALA
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September 16, 2021 |
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VELAYUDHAN PILLAI Vs. CHELLATH FRANKLIN
|
June 14, 2021 |
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VELLAMUNDA SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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September 15, 2021 |
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VELLUVANKANDY KAMALKUTTY Vs. R. M. MUNEER
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January 19, 2021 |
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VEMBANAD GAS AGENCIES Vs. UNION OF INDIA
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December 3, 2021 |
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VENU Vs. STATE OF KERALA
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September 22, 2021 |
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VENUGOPAL Vs. STATE OF KERALA
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November 10, 2021 |
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VENUGOPAL Vs. STATE OF KERALA
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September 8, 2021 |
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VENUGOPAL Vs. STATE OF KERALA
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February 10, 2021 |
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VENUGOPAL Vs. SUB INSPECTOR OF POLICE, PUTHENCRUZE POLICE STATION
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October 27, 2021 |
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VENUGOPAL COMPANY Vs. G. SASIKUMAR
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November 8, 2021 |
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VENUGOPAL K.N. Vs. STATE OF KERALA
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September 10, 2021 |
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VENUGOPAL V Vs. STATE OF KERALA
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September 8, 2021 |
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VENUGOPAL V. Vs. STATE OF KERALA
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August 6, 2021 |
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VENUGOPALAN P. V. Vs. UNION OF INDIA
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April 9, 2021 |
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VICTOR MONTHERIO Vs. STATE OF KERALA
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November 23, 2021 |
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VIDHYA IMMANUVEL Vs. STATE OF KERALA
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May 7, 2021 |
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VIDHYA MUNDEKKAT Vs. AKHILESH JAYARAM
|
July 1, 2021 |
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VIDHYA MUNDEKKAT Vs. AKHILESH JAYARAM
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November 10, 2021 |
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VIDYA RAMASWAMY Vs. UNION OF INDIA
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September 16, 2021 |
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VIDYA SANGEETH Vs. M.S.JAYA
|
September 13, 2021 |
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VIGILANCE AND ANTI-CORRUPTION BUREAU Vs. K. SASIKALA
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March 2, 2021 |
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VIJAYAKUMAR Vs. STATE OF KERALA
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November 18, 2021 |
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VIJAYAKUMAR Vs. COMMISSIONER
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December 15, 2021 |
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VIJAYAKUMAR HENTRY Vs. STATE OF KERALA
|
May 24, 2021 |
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VIJAYAKUMAR L. Vs. HDFC LIMITED
|
February 17, 2021 |
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VIJAYALAKSHMI C.V. Vs. AMMINI AMMA
|
September 27, 2021 |
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VIJAYAN Vs. STATE OF KERALA
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November 2, 2021 |
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VIJAYAN Vs. STATE OF KERALA
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September 10, 2021 |
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VIJAYAN Vs. STATE OF KERALA
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November 17, 2021 |
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VIJAYAN Vs. STATE OF KERALA
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January 8, 2021 |
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VIJAYAN C Vs. REVENUE DIVISIONAL OFFICER, OFFICE OF RDO, THRISSUR
|
August 5, 2021 |
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VIJAYAN PILLAI Vs. STATE OF KERALA
|
March 2, 2021 |
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VIJAYAN S. Vs. CENTRAL BUREAU OF INVESTIGATIONAN
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November 15, 2021 |
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VIJAYARAJAN Vs. STATE OF KERALA
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May 7, 2021 |
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VIJEESH Vs. STATE OF KERALA
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May 7, 2021 |
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VIJESH Vs. STATE OF KERALA
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July 9, 2021 |
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VIJESH Vs. STATE OF KERALA
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January 19, 2021 |
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VIJESH K.N. Vs. STATE OF KERALA
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December 10, 2021 |
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VIJITH K.R. Vs. STATE OF KERALA
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March 9, 2021 |
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VIJITHA V.V Vs. STATE OF KERALA
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September 3, 2021 |
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VIJO C.V Vs. STATE OF KERALA
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December 20, 2021 |
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VILASINI RAMACHANDRAN Vs. UNION OF INDIA
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July 19, 2021 |
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VIMAL Vs. STATE OF KERALA
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March 12, 2021 |
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VIMAL KUMAR Vs. STATE OF KERALA
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November 9, 2021 |
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VIMALKUMAR Vs. SAJEEVAN
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October 22, 2021 |
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VINAYAKA GRANITES Vs. SHIJO KOSHY
|
December 17, 2021 |
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VINCENT Vs. STATE OF KERALA
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May 11, 2021 |
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VINCY DINAKARAN Vs. STATE OF KERALA
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July 29, 2021 |
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VINEESH Vs. STATE OF KERALA
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September 28, 2021 |
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VINEESH Vs. SHIJI MUKUNDAN
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November 3, 2021 |
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VINEESH M. V. Vs. STATE OF KERALA
|
February 25, 2021 |
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VINEESH T.K. Vs. STATE OF KERALA
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December 3, 2021 |
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VINEETH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
November 12, 2021 |
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VINIL V B, Vs. STATE OF KERALA
|
June 3, 2021 |
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VINOD Vs. STATE BANK OF INDIA
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March 19, 2021 |
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VINOD MATHEW JACOB Vs. JOHN
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December 7, 2021 |
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VINOD SUBHASH Vs. MAHATMA GANDHI UNIVERSITY
|
January 5, 2021 |
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VINOD.C.K. Vs. STATE
|
September 14, 2021 |
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VINOD.K.S Vs. STATE OF ELECTION COMMISSION
|
September 15, 2021 |
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VINU K.V Vs. STATE OF KERALA
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November 23, 2021 |
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VIPIN Vs. STATE OF KERALA
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December 17, 2021 |
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VIPIN L. S. Vs. STATE OF KERALA
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May 7, 2021 |
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VIPIN VISWANATHAN Vs. STAFF SELECTION COMMISSION REPRESENTED BY ITS CHAIRMAN
|
August 11, 2021 |
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VIPINRAJ K. Vs. STATE OF KERALA
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November 23, 2021 |
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VISAKH Vs. STATE OF KERALA
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November 23, 2021 |
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VISAKH Vs. STATE OF KERALA
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July 9, 2021 |
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VISHNU Vs. STATE OF KERALA
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November 22, 2021 |
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VISHNU PRASAD Vs. STATE OF KERALA
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August 10, 2021 |
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VISHNU R. Vs. STATE OF KERALA
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November 26, 2021 |
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VISHNU R. Vs. STATE OF KERALA
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December 31, 2021 |
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VISHNU S. BABU Vs. STATE OF KERALA
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February 2, 2021 |
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VISHNU SALIM Vs. STATE OF KERALA
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May 4, 2021 |
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VISHNU SALMAN Vs. STATE OF KERALA
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February 16, 2021 |
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VISHNU SANKAR Vs. STATE OF KERALA
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October 29, 2021 |
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VISHNU SANKAR P Vs. STATE OF KERALA
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October 4, 2021 |
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VISHNU SOMAN Vs. OFFICE OF THE REGISTRAR GENERAL OF INDIA
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March 24, 2021 |
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VISHNU SURESH Vs. STATE OF KERALA
|
January 8, 2021 |
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VISION MOTORS PRIVATE LIMITED Vs. STATE OF KERALA
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December 21, 2021 |
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VISWANATHAN Vs. M.K.SREEDHARAN NAMBIAR
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September 1, 2021 |
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VISWANATHAN A. D. Vs. STATE OF KERALA
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July 9, 2021 |
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VISWANATHAN.K Vs. STATE OF KERALA
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February 19, 2021 |
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VIVEK Vs. STATE OF KERALA
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January 11, 2021 |
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VIVEK NIAR Vs. STATE OF KERALA
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March 16, 2021 |
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VIZAG EXPORTS Vs. DEPUTY COMMISSIONER (ASSESSMENT) STATE GOODS AND SERVICES TAX DEPARTMENT
|
September 17, 2021 |
|
WAHEEDA ASHRAF Vs. UNION OF INDIA
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April 8, 2021 |
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WALTER DSOUZA Vs. SUDHAKARAN
|
February 18, 2021 |
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WAYANAD PRAKRITHI SAMRAKSHANA SAMITHI Vs. STATE OF KERALA
|
February 22, 2021 |
|
WE BUILD Vs. STATE BANK OF INDIA
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March 15, 2021 |
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WILSON Vs. STATE OF KERALA
|
December 7, 2021 |
|
WING COMMANDER, A. MAHESH Vs. UNION OF INDIA
|
January 8, 2021 |
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WITTUR ELEVATOR COMPONENTS INDIA PVT LTD Vs. NATIONAL COMPANY LAW TRIBUNAL
|
September 8, 2021 |
|
WONDERLA HOLIDAYS Vs. REVENUE DIVISIONAL OFFICER
|
October 4, 2021 |
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X Vs. STATE OF KERALA
|
November 19, 2021 |
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X Vs. Y
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May 31, 2021 |
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X Vs. STATE OF KERALA
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April 9, 2021 |
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X Vs. Y
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April 9, 2021 |
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X Vs. STATE OF KERALA
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May 7, 2021 |
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X Vs. Y
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September 30, 2021 |
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X Vs. Y
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October 11, 2021 |
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X Vs. STATE OF KERALA
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November 23, 2021 |
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XXX Vs. STATE OF KERALA
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October 12, 2021 |
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XXX Vs. STATE OF KERALA
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October 8, 2021 |
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XXX Vs. XXX
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April 20, 2021 |
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XXX Vs. STATE OF KERALA
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March 4, 2021 |
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XXX Vs. STATE OF KERALA
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December 9, 2021 |
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XXX Vs. STATE OF KERALA
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December 16, 2021 |
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XXX Vs. UNION OF INDIA
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April 19, 2021 |
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XXX Vs. XXX
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September 14, 2021 |
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XXX Vs. STATE OF KERALA
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August 6, 2021 |
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XXX Vs. XXX
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August 6, 2021 |
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XXX Vs. UNION OF INDIA
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January 4, 2021 |
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XXX Vs. STATE OF KERALA
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October 4, 2021 |
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XXX Vs. STATE OF KERALA
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September 7, 2021 |
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XXX Vs. STATE OF KERALA
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September 20, 2021 |
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XXX Vs. STATE OF KERALA
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September 17, 2021 |
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XXX Vs. STATE OF KERALA
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March 19, 2021 |
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XXX Vs. XXX
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July 30, 2021 |
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XXXX Vs. STATE OF KERALA
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March 25, 2021 |
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XXXX Vs. STATE OF KERALA
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September 20, 2021 |
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XXXX Vs. STATION HOUSE OFFICER POTHENCODE POLICE STATION, THIRUVANANTHAPURAM
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October 27, 2021 |
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XXXX Vs. STATE OF KERALA
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October 20, 2021 |
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XXXX Vs. STATE OF KERALA
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December 8, 2021 |
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XXXX Vs. XXXX
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October 5, 2021 |
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XXXX Vs. STATE OF KERALA
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August 3, 2021 |
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XXXX Vs. STATE OF KERALA
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December 21, 2021 |
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XXXX Vs. STATE OF KERALA
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December 31, 2021 |
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XXXX Vs. STATE OF KERALA
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November 22, 2021 |
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XXXX Vs. UNION OF INDIA
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September 20, 2021 |
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XXXXX Vs. UNION OF INDIA
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November 25, 2021 |
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XXXXX Vs. STATE OF KERALA
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November 25, 2021 |
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XXXXX Vs. STATE OF KERALA
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August 13, 2021 |
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XXXXX Vs. STATE OF KERALA
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November 9, 2021 |
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XXXXX Vs. STATE OF KERALA
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November 29, 2021 |
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XXXXX Vs. STATE OF KERALA
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April 30, 2021 |
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XXXXX Vs. XXXXX
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May 31, 2021 |
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XXXXXXX Vs. STATE OF KERALA
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September 29, 2021 |
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XXXXXXXXXX Vs. XXXXXXXXXX
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April 9, 2021 |
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Y.P. BAIJU Vs. UNION OF INDIA
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January 25, 2021 |
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YADHU MOHAN Vs. RAJESH KUMAR P.R.
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September 7, 2021 |
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YADHUKRISHNAN Vs. STATE OF KERALA
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September 29, 2021 |
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YADUNANDAN Vs. STATE OF KERALA
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August 26, 2021 |
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YASIR @ KUNHANI Vs. STATE OF KERALA
|
March 19, 2021 |
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YASIR V. P. Vs. DIRECTOR OF VIGILANCE AND ANTICORRUPTION BUREAU OFFICE OF THE DIRECTOR OF VIGILANCE
|
July 8, 2021 |
|
YUDATHADEVUS Vs. JOSEPH
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October 1, 2021 |
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YUSUF Vs. STATE OF KERALA
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December 16, 2021 |
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YYY Vs. STATE OF KERALA
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December 3, 2021 |
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ZACHARIA V.P. Vs. STATE OF KERALA
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August 31, 2021 |
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ZACHARIRA MARAMKANDATHIL MOHAN Vs. UNION OF INDIA
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June 16, 2021 |
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ZACKARIA Vs. SHEENA SANGEETH
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December 6, 2021 |
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ZAKEER HUSSAIN Vs. JAYAKUMAR
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December 18, 2021 |
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ZAMORINS HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER
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June 4, 2021 |
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ZEENATH V.N Vs. SECRETARY, FOOD AND CIVIL SUPPLIES
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July 30, 2021 |
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ZIBIN HABEEBULLA Vs. STATION HOUSE OFFICER PATHANAPURAM POLICE STATION
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October 26, 2021 |
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ZOOM CAR INDIA PVT. LTD. Vs. STATE OF KERALA
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April 13, 2021 |
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