|
A Vs. UNION OF INDIA
|
September 18, 2020 |
|
A K RAJESH KUMAR PANANGOTTU VEEDU Vs. MOHAMMED IQBAL
|
December 1, 2020 |
|
A MARINE INDUSTRIES MUNAMBAM, PALLIPORT P.O. Vs. UCO BANK
|
March 17, 2020 |
|
A. AJITH KUMAR Vs. STATE OF KERALA AND ORS.
|
February 27, 2020 |
|
A. ANANDAKUMARI Vs. A. FAZALUDEEN
|
March 10, 2020 |
|
A. DEVADAS Vs. STATE OF KERALA
|
July 16, 2020 |
|
A. G. JAYASREE Vs. AIRPORTS AUTHORITY OF INDIA
|
December 1, 2020 |
|
A. J. VARGHESE Vs. STATE OF KERALA
|
February 18, 2020 |
|
A. RAJESH Vs. STATE OF KERALA
|
June 10, 2020 |
|
A. SHANIDA BEEVI Vs. SCHEDULED CASTE SCHEDULED TRIBE COMMISSION
|
March 17, 2020 |
|
A. UNNIKRISHNAN Vs. P. MANOHARAN
|
February 17, 2020 |
|
A.A.THOMAS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 16, 2020 |
|
A.BALAKRISHNAN Vs. CIRCLE INSPECTOR OF POLICE
|
November 24, 2020 |
|
A.BOVAS Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
|
October 12, 2020 |
|
A.D.GIREESH Vs. K.R.RAJI
|
May 20, 2020 |
|
A.DHARMARAJ RASSALAM Vs. RAMAMOORTHY VENKADASALAM
|
August 14, 2020 |
|
A.E.GAFOOR Vs. DISTRICT POLICE CHIEF
|
February 18, 2020 |
|
A.G. ALEXANDER Vs. INDUSTRIAL FINANCE CORPORATION
|
November 27, 2020 |
|
A.G.LAL Vs. STATE OF KERALA
|
August 5, 2020 |
|
A.GOPAKUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 19, 2020 |
|
A.J.DEVDUTH Vs. STATE OF KERALA
|
November 13, 2020 |
|
A.J.JOSEPH Vs. DISTRICT POLICE CHIEF
|
March 23, 2020 |
|
A.JAGADEESH Vs. STATE OF KERALA
|
October 5, 2020 |
|
A.JAYARAMAN Vs. STATE ELECTION COMMISSIONER
|
December 8, 2020 |
|
A.K. MONFORT Vs. JESSY MONFORT
|
January 6, 2020 |
|
A.K. NOUSHAD Vs. VILLAGE OFFICER
|
August 26, 2020 |
|
A.K. SHAMSAD Vs. STATE OF KERALA
|
December 22, 2020 |
|
A.K.NAZAR Vs. INSURANCE REGULATORY AND DEVELOPMENT
|
January 7, 2020 |
|
A.K.NAZEER Vs. STATE OF KERALA
|
October 15, 2020 |
|
A.KISHORE Vs. STATE BANK OF INDIA
|
August 17, 2020 |
|
A.L.GEORGE Vs. DIRECTOR GENERAL OF POLICE AND STATE POLICE CHIEF
|
August 21, 2020 |
|
A.M.KHARIM Vs. STATE OF KERALA
|
August 14, 2020 |
|
A.M.NOUSHAD Vs. REGIONAL TRANSPORT AUTHORITY
|
February 10, 2020 |
|
A.MAHENDRAN Vs. THE STATE CO OPERATIVE ELECTION COMMISSION
|
December 3, 2020 |
|
A.P.K. VINOD Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
February 17, 2020 |
|
A.P.NARAYANA PISHARADY Vs. EXECUTIVE ENGINEER
|
December 8, 2020 |
|
A.S. LATHEEF SAIT Vs. ASSISTANT COMMISSIONER OF POLICE, MATTANCHERRY
|
August 11, 2020 |
|
A.S.NARAYANA PILLAI Vs. UNION OF INDIA
|
December 1, 2020 |
|
A.SANKARANKUTTY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
December 11, 2020 |
|
A.SOMASUNDARAM Vs. STATE OF KERALA
|
December 14, 2020 |
|
A.SREEDHARA
Vs. EXCISE INSPECTOR
|
August 3, 2020 |
|
A.T.THOMAS Vs. STATE OF KERALA
|
June 5, 2020 |
|
A.V. LATHEEF Vs. ISLAMIC PROPAGATION CENTRE
|
November 12, 2020 |
|
A.V.ABDUL GAFOOR Vs. DIVISIONAL FOREST OFFICER
|
November 26, 2020 |
|
A.V.KARUNAKARAN Vs. UNION OF INDIA
|
August 12, 2020 |
|
A.V.RAVI Vs. M.M.ABDULKHADAR
|
December 1, 2020 |
|
A.V.VIMAL KUMAR Vs. STATE OF KERALA
|
September 24, 2020 |
|
AAMIR ABDUL AZEEZ Vs. STATE OF KERALA
|
December 21, 2020 |
|
AASHIQ Vs. STATE OF KERALA
|
December 22, 2020 |
|
AATTI AALAM SHA Vs. STATE OF KERALA
|
August 13, 2020 |
|
ABBAS T.P. Vs. STATE OF KERALA
|
December 11, 2020 |
|
ABBOTT HEALTHCARE PRIVATE LIMITED Vs. COMMISSIONER OF STATE TAX KERALA
|
January 7, 2020 |
|
ABC Vs. UNION OF INDIA
|
April 4, 2020 |
|
ABC Vs. UNION OF INDIA
|
August 25, 2020 |
|
ABDU HASSAN Vs. SUPERINTENDENT OF POLICE
MALAPPURAM
|
March 18, 2020 |
|
ABDUL ALI Vs. TAHSILDAR
|
February 19, 2020 |
|
ABDUL AZEEZ Vs. UNION OF INDIA
|
June 30, 2020 |
|
ABDUL AZEEZ Vs. GOPI
|
October 21, 2020 |
|
ABDUL BASHEER Vs. STATE OF KERALA
|
February 25, 2020 |
|
ABDUL BASITH Vs. STATE OF KERALA
|
March 3, 2020 |
|
ABDUL GAFOOR POOKKUTH Vs. STATE OF KERALA
|
December 4, 2020 |
|
ABDUL HAKEEM Vs. STATE OF KERALA
|
November 4, 2020 |
|
ABDUL HAMEED Vs. STATE OF KERALA
|
June 10, 2020 |
|
ABDUL HAMEED VALIYAKATHE Vs. MANAGER, ICICI BANK
|
November 26, 2020 |
|
ABDUL KABEER Vs. STATE OF KERALA
|
August 25, 2020 |
|
ABDUL KADER Vs. STATE OF KERALA
|
December 17, 2020 |
|
ABDUL KADER MOHAMMED IQBAL Vs. DISTRICT COLLECTOR
|
July 22, 2020 |
|
ABDUL KAREEM Vs. STATE OF KERALA
|
November 25, 2020 |
|
ABDUL KAREEM Vs. SMITHESH A N
|
September 23, 2020 |
|
ABDUL KAREEM K.A. Vs. SENIOR DIVISIONAL MANAGER
|
March 16, 2020 |
|
ABDUL KARIM AND ORS. Vs. SHEFEENA V.A. AND ORS.
|
January 29, 2020 |
|
ABDUL KHADER Vs. THE SUB REGISTRAR,SUB REGISTRAR OFFICE
|
February 6, 2020 |
|
ABDUL KHADER THINDIL Vs. STATE OF KERALA
|
November 2, 2020 |
|
ABDUL KHADER, CHAIRMAN, SAFA LEATHER EXPORTS (P) LTD Vs. ARBITRATOR (N H ) AND DISTRICT COLLECTOR
|
September 29, 2020 |
|
ABDUL LATHEEF Vs. STATE OF KERALA
|
March 11, 2020 |
|
ABDUL LATHEEF C.K. Vs. STATE OF KERALA
|
June 9, 2020 |
|
ABDUL LATHIF Vs. UNION OF INDIA
|
September 15, 2020 |
|
ABDUL MAJEED Vs. ALICE
|
September 30, 2020 |
|
ABDUL MAJEED Vs. UNION OF INDIA
|
August 4, 2020 |
|
ABDUL MAJEED HAJI Vs. SHORABI
|
May 26, 2020 |
|
ABDUL MUBARACK T.M. Vs. STATE OF KERALA
|
October 14, 2020 |
|
ABDUL MUTHALEEF P.A. Vs. BHARATH SANCHAR NIGAM LIMITED
|
March 17, 2020 |
|
ABDUL NASIR P M Vs. STATE ELECTION COMMISSION KERALA
|
November 25, 2020 |
|
ABDUL NASSAR C.A @ ABDUL NASSER CHEMNAD Vs. STATE OF KERALA
|
May 22, 2020 |
|
ABDUL NAZAR Vs. STATE OF KERALA
|
September 25, 2020 |
|
ABDUL NAZER
Vs. STATE OF KCERALA
|
August 14, 2020 |
|
ABDUL RAFEEQUE Vs. MOHANAKRISHNAN
|
March 3, 2020 |
|
ABDUL RAHEEM.M.C Vs. NANNAMBRA GRAMA PANCHAYATH
|
August 19, 2020 |
|
ABDUL RAHIM Vs. KOZHIKODE CORPORATION
|
November 10, 2020 |
|
ABDUL RAHIMAN Vs. STATE OF KERALA
|
August 7, 2020 |
|
ABDUL RAHIMAN THAVALAPPARA Vs. STATE OF KERALA
|
January 24, 2020 |
|
ABDUL RASAQUE THEKKARAKATHU Vs. STATE OF KERALA
|
September 24, 2020 |
|
ABDUL RASHEED Vs. EXCISE INSPECTOR EXCISE RANGE OFFICE PALAKKAD
|
October 20, 2020 |
|
ABDUL RASHEED A Vs. STATE OF KERALA
|
March 16, 2020 |
|
ABDUL RASHEEDKUTTY Vs. STATE OF KERALA
|
December 21, 2020 |
|
ABDUL RASSAQUE @ ADBU Vs. STATE OF KERALA
|
August 11, 2020 |
|
ABDUL RAZAK Vs. UNION OF INDIA
|
March 18, 2020 |
|
ABDUL RAZAK Vs. STATE OF KERALA
|
September 7, 2020 |
|
ABDUL REHMAN Vs. STATE OF KERALA
|
December 4, 2020 |
|
ABDUL ROUF Vs. STATE OF KERALA
|
October 5, 2020 |
|
ABDUL SALAM Vs. PALAKKAD MUNICIPALITY
|
November 30, 2020 |
|
ABDUL SALAM Vs. TAHSILDAR
|
September 8, 2020 |
|
ABDUL SALAM O.A. Vs. STATE OF KERALA
|
March 16, 2020 |
|
ABDUL SALAM T. Vs. B.MOHAMMED ASHEEL
|
December 16, 2020 |
|
ABDUL SALAM V.V. Vs. STATE OF KERALA
|
October 15, 2020 |
|
ABDUL SALEEM M.K. Vs. STATE OF KERALA
|
August 18, 2020 |
|
ABDUL SALEEM PATTAKAL Vs. DIRECTOR GENERAL BUREAU OF CIVIL AVIATION SECURITY
|
August 12, 2020 |
|
ABDUL SAMAD Vs. NAHAKHAN
|
October 1, 2020 |
|
ABDUL SAMAD K. Vs. HASNATH C.P. AND ORS.
|
June 29, 2020 |
|
ABDUL SAMAD V. T. Vs. VALANCHERY MUNICIPALITY
|
February 19, 2020 |
|
ABDUL SAMMED Vs. STATE
|
March 18, 2020 |
|
ABDUL SATHAR Vs. PATHIMUTHU
|
January 29, 2020 |
|
ABDUL SHIYAS S.A. Vs. STATE OF KERALA
|
August 6, 2020 |
|
ABDUL VAHAB M. Vs. STATE OF KERALA
|
August 5, 2020 |
|
ABDUL VAHEED Vs. DISTRICT COLLECTOR
|
July 6, 2020 |
|
ABDULKHADER K.P. Vs. C. PANKAJAKSHAN NAMBIAR
|
February 7, 2020 |
|
ABDULLA Vs. KERALA STATE ELECTION COMMISSION
|
November 27, 2020 |
|
ABDULLA Vs. KERALA STATE ELECTION COMMISSION
|
November 25, 2020 |
|
ABDULLA P.C. Vs. DISTRICT LABOUR OFFICER
|
March 18, 2020 |
|
ABDULLAKKUTTY Vs. STATE OF KERALA
|
October 21, 2020 |
|
ABEER Vs. K.M. MATHAI
|
March 13, 2020 |
|
ABEESH RAHMAN Vs. SUB REGIONAL TRANSPORT OFFICER
|
November 18, 2020 |
|
ABEY GEORGE Vs. STATE OF KERALA
|
February 18, 2020 |
|
ABHIJEET.J.K Vs. STATE OF KERALA
|
February 20, 2020 |
|
ABHIJITH Vs. STATE OF KERALA
|
July 7, 2020 |
|
ABHIJITH P.S. Vs. STATE OF KERALA
|
October 23, 2020 |
|
ABHILA Vs. STATE OF KERALA
|
October 13, 2020 |
|
ABHILASH Vs. STATE OF KERALA
|
October 21, 2020 |
|
ABHILASH Vs. STATE OF KERALA
|
August 17, 2020 |
|
ABHILASH P. MOHANAN Vs. STATE OF KERALA
|
June 16, 2020 |
|
ABHILASH R.
Vs. SREEKUMAR
|
March 18, 2020 |
|
ABHILASH S.G. Vs. DIRECTOR, SREE CHITHRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY
|
November 17, 2020 |
|
ABHILASH V R Vs. DHANALAXMI BANK LTD , PUTHUR BRANCH,
|
September 28, 2020 |
|
ABHIMANUE PRINCE Vs. STATE OF KERALA
|
November 16, 2020 |
|
ABHIMANUE PRINCE Vs. STATE OF KERALA
|
December 4, 2020 |
|
ABHIRAM P. Vs. STATE OF KERALA
|
August 20, 2020 |
|
ABHIRAMI PRAKASH Vs. STATE OF KERALA
|
November 19, 2020 |
|
ABHISHEK P. RAJEEV Vs. MAHATHMA GANDHI UNIVERSITY
|
November 6, 2020 |
|
ABHISHEK T.M. Vs. STATE OF KERALA
|
October 6, 2020 |
|
ABHISHEK.K.A @ BHANU Vs. STATE OF KERALA
|
September 9, 2020 |
|
ABIDA Vs. ABDUL AZEEZ
|
November 9, 2020 |
|
ABIN Vs. STATE OF KERALA
|
November 27, 2020 |
|
ABOOBACKAR Vs. STATE OF KERALA
|
September 15, 2020 |
|
ABOOBACKAR Vs. STATE OF KERALA
|
January 7, 2020 |
|
ABOOBACKER KANNIYAN Vs. KERALA STATE ELECTION COMMISSION
|
November 16, 2020 |
|
ABOOBACKER NAZAR Vs. ASWINI HOSPITAL LTD
|
October 15, 2020 |
|
ABRAHAM Vs. MATHAI
|
November 2, 2020 |
|
ABRAHAM JOSEPH Vs. DISTRICT COLLECTOR
|
October 5, 2020 |
|
ABRAHAM KURUVILLA Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY (SCTIMST)
|
March 11, 2020 |
|
ABRAHAM SAMUEL
Vs. STATE OF KERALA
|
March 6, 2020 |
|
ABRAHAM VARGHESE Vs. CIRCLE INSPECTOR OF POLICE
|
December 3, 2020 |
|
ABU Vs. STATE OF KERALA
|
August 25, 2020 |
|
ABU THAHIR Vs. BIJU
|
September 28, 2020 |
|
ABUBACKER
Vs. RASHEED
|
March 4, 2020 |
|
ABY JOSEPH Vs. STATE OF KERALA
|
December 4, 2020 |
|
ACADEMY OF MEDICAL SCIENCES Vs. MUBARAK SANI T.P.
|
February 3, 2020 |
|
ACCRETE SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
November 11, 2020 |
|
ACHUTHAN NAIR Vs. VASUDEVAN
|
August 17, 2020 |
|
ACHUTHAN PILLAI Vs. DEEPA
|
December 9, 2020 |
|
ADANI VIZHINJAM PORT PVT.LTD Vs. STATE OF KERALA
|
December 2, 2020 |
|
ADARSH Vs. STATE OF KERALA
|
October 6, 2020 |
|
ADARSH Vs. STATE OF KERALA
|
July 23, 2020 |
|
ADARSH D.S. Vs. STATE OF KERALA
|
November 24, 2020 |
|
ADARSH K G Vs. UNION OF INDIA
|
September 23, 2020 |
|
ADDITIONAL CHIEF SECREARY HOME AND VIGILANCE DEPARTMENT Vs. SHIBU JOSE Y
|
September 9, 2020 |
|
ADHEENA JOEMON Vs. STATE OF KERALA
|
November 17, 2020 |
|
ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP Vs. MOHAMMED IQUBAL C.
|
October 22, 2020 |
|
ADOOR Vs. STATE OF KERALA
|
January 23, 2020 |
|
ADOOR N. JAYAPRASAD Vs. JOINT REGISTRAR
|
October 16, 2020 |
|
ADV THOUFEEK AHAMED VISHNU VIHAR Vs. UNION OF INDIA
|
September 17, 2020 |
|
ADV. E. SHANAVAS KHAN Vs. KOLLAM BAR ASSOCIATION
|
March 17, 2020 |
|
ADV. JOSE VARGHESE Vs. KERALA STATE ELECTION COMMISSIONER
|
November 9, 2020 |
|
ADVANCED CONSTRUCTION TECHNOLOGIES PVT. LTD., Vs. DEPUTY COMMISSIONER
|
August 24, 2020 |
|
AFNAS T.P. Vs. STATE OF KERALA
|
November 4, 2020 |
|
AFRAH SHAIK Vs. STATE OF KERALA
|
November 16, 2020 |
|
AFSAL A.P Vs. STATE OF KERALA
|
July 2, 2020 |
|
AFSAL K. Vs. COMMISSIONER OF POLICE
|
July 21, 2020 |
|
AGNAL Vs. STATE OF KERALA
|
March 3, 2020 |
|
AHAMED P.B. Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 2, 2020 |
|
AHAMED PALANCHALIL Vs. STATE OF KERALA
|
November 5, 2020 |
|
AHAMMAD ABBAS E.A Vs. KERALA STATE HOUSING BOARD
|
September 14, 2020 |
|
AHAMMED ASHRAF BABU Vs. STATE OF KERALA
|
September 15, 2020 |
|
AHAMMED KABEER ANVARI Vs. KERALA STATE WAQF BOARD
|
December 18, 2020 |
|
AHAMMED KOYA Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
|
March 9, 2020 |
|
AHNAS MOHAMMED Vs. ASST. STATE TAX OFFICER
|
January 30, 2020 |
|
AIRPORT AUTHORITY OF INDIA Vs. SHAM KRISHNA B
|
February 19, 2020 |
|
AISHA M.S. Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
August 25, 2020 |
|
AISSU Vs. KUNHALI BEARY
|
March 12, 2020 |
|
AISWARYA CHANDRAN Vs. STATE OF KERALA
|
August 19, 2020 |
|
AISWARYA MANOHAR Vs. ACADEMY OF MEDICAL SCIENCES PARIYARAM
|
May 19, 2020 |
|
AISWARYA MANOHAR Vs. ACADEMY OF MEDICAL SCIENCES
|
May 21, 2020 |
|
AJAB KUMAR DHURVEY Vs. STATE OF KERALA
|
October 6, 2020 |
|
AJANTHAKUMARI Vs. STATE OF KERALA
|
November 5, 2020 |
|
AJAYAKUMAR Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSIONER
|
November 24, 2020 |
|
AJAYAN Vs. STATE OF KERALA
|
November 30, 2020 |
|
AJAYAN Vs. SYAMA
|
October 1, 2020 |
|
AJAYAN, S/O.KUNJUKUNJU Vs. STATE OF KERALA
|
June 19, 2020 |
|
AJEE Vs. STATE OF KERALA
|
August 19, 2020 |
|
AJEESH M.M. Vs. MAHATMA GANDHI UNIVERSITY
|
October 16, 2020 |
|
AJEESH S. Vs. AUTHORIZED OFFICER
|
October 1, 2020 |
|
AJEESH S.NAIR Vs. STATE OF KERALA
|
November 13, 2020 |
|
AJESH ALIAS KUNHU Vs. STATE OF KERALA
|
August 17, 2020 |
|
AJI C. Vs. VAIKOM MUNICIPALITY
|
November 11, 2020 |
|
AJI RAJ Vs. MANAGING DIRECTOR
|
September 17, 2020 |
|
AJI RAJ C.A. Vs. STATE OF KERALA
|
January 23, 2020 |
|
AJIKUMAR Vs. DISTRICT COLLECTOR
|
February 20, 2020 |
|
AJIKUMAR S/O LATE SREEDHARAN Vs. DISTRICT COLLECTOR; TAHSILDAR
|
March 23, 2020 |
|
AJITH A. Vs. TAHSILDAR (REVENUE RECOVERY) KASARAGOD
|
March 9, 2020 |
|
AJITH KUMAR G Vs. DISTRICT COLLECTOR COLLECTORATE
|
May 21, 2020 |
|
AJITH KUMAR MENON Vs. STATE OF KERALA
|
July 23, 2020 |
|
AJITH KUMAR SHENOY AND ORS. Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR REVENUE DIVISIONAL OFFICE AND ORS.
|
June 29, 2020 |
|
AJITH KUMAR T. Vs. STATE OF KERALA
|
February 20, 2020 |
|
AJITH KUMAR V.S. Vs. SASI A.K.
|
March 9, 2020 |
|
AJITH PRASAD T. V. Vs. DISTRICT COLLECTOR TRICHUR DISTRICT
|
October 22, 2020 |
|
AJITHA Vs. STATE OF KERALA
|
November 23, 2020 |
|
AJITHA Vs. HARSHAN
|
September 25, 2020 |
|
AJITHA JOSHY Vs. STATE OF KERALA AND ORS.
|
November 25, 2020 |
|
AJITHA JOSHY Vs. STATE OF KERALA
|
September 15, 2020 |
|
AJITHA KUMARI C. NAIR Vs. STATE OF KERALA
|
February 10, 2020 |
|
AJMAL Vs. SECRETARY, THE CENTRAL BOARD OF SECONDARY EDUCATION
|
October 13, 2020 |
|
AJMAL ABDULLA N.V. Vs. STATE OF KERALA
|
August 17, 2020 |
|
AJMAL MUHAMMED Vs. STATE OF KERALA
|
July 17, 2020 |
|
AJUMOL P R Vs. UNION OF INDIA
|
December 18, 2020 |
|
AKASH Vs. STATE OF KERALA
|
November 4, 2020 |
|
AKATHETHARA SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER, PALAKKAD
|
October 1, 2020 |
|
AKHIL Vs. STATE OF KERALA
|
December 18, 2020 |
|
AKHIL Vs. STATE OF KERALA
|
July 17, 2020 |
|
AKHIL Vs. STATE OF KERALA
|
June 12, 2020 |
|
AKHIL GHOSH
Vs. TAHSILDAR TALUK OFFICE, CHIRAYINKEEZHU TALUK
|
March 17, 2020 |
|
AKHIL KUMAR Vs. MEDICAL COUNCIL OF INDIA
|
September 4, 2020 |
|
AKHIL M. Vs. STATE OF KERALA
|
March 10, 2020 |
|
AKHIL M. Vs. STATE OF KERALA
|
February 20, 2020 |
|
AKHIL M.SHAJI Vs. UNIVERSITY OF CALICUT
|
June 26, 2020 |
|
AKHIL SANKAR Vs. STATE OF KERALA
|
August 12, 2020 |
|
AKHIL THANDANTE PARAMPIL Vs. STATE OF KERALA
|
September 24, 2020 |
|
AKHIL.S Vs. STATE OF KERALA
|
September 28, 2020 |
|
AKHILA KURIAN ALIAS AKHILA ANN BABY Vs. UNION OF INDIA
|
December 18, 2020 |
|
AKHILA KURIAN ALIAS AKHILA ANN BABY Vs. UNION OF INDIA
|
December 16, 2020 |
|
AKILAN Vs. STATE OF KERALA
|
March 5, 2020 |
|
AKSHIMA.S.S Vs. STATE OF KERALA
|
November 6, 2020 |
|
AKSHITH Vs. STATE OF KERALA
|
April 30, 2020 |
|
AKTHAR Vs. STATE OF KERALA
|
November 18, 2020 |
|
AL-JOUF BLUE METAL Vs. ANAKKARA GRAMA PANCHAYAT
|
September 16, 2020 |
|
ALAKODE GRAMA PANCHAYAT Vs. KAKKARA CRUSHERS PRIVATE LTD
|
October 1, 2020 |
|
ALAN PHILIP Vs. STATE OF KERALA
|
December 4, 2020 |
|
ALAPPATTI SRINIVASA RAO Vs. STATE OF KERALA
|
November 20, 2020 |
|
ALEESHA A.S. Vs. INDIAN OVERSEAS BANK LTD
|
September 18, 2020 |
|
ALEX C. JOSEPH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 5, 2020 |
|
ALEX CYRIAC
Vs. DEPUTY COMMISSIONER COMMERCIAL (TAXES)
|
March 10, 2020 |
|
ALEX JOLLY Vs. COMMISSIONER OF POLICE KOCHI CITY
|
May 22, 2020 |
|
ALEX MATHEW Vs. PRINCIPAL SECRETARY
|
November 10, 2020 |
|
ALEX P. ABRAHAM Vs. THIRUVANANTHAPURAM CORPORATION
|
October 20, 2020 |
|
ALEX P.ABRAHAM Vs. REVENUE DIVISIONAL OFFICER
|
December 14, 2020 |
|
ALEYAMMA Vs. ADDITIONAL DISTRICT MAGISTRATE, ERNAKULAM AND ORS.
|
February 25, 2020 |
|
ALEYAMMA CYRIL Vs. STATE OF KERALA
|
December 2, 2020 |
|
ALEYAMMA MATHEW Vs. STATE OF KERALA
|
January 28, 2020 |
|
ALEYAMMA VARGHESE Vs. PUTHUPPALLY GRAMA PANCHAYAT
|
March 4, 2020 |
|
ALFONSA Vs. STATE OF KERALA
|
November 20, 2020 |
|
ALHAN PALAKKATHODI Vs. STATE OF KERALA
|
December 11, 2020 |
|
ALI Vs. ARBITRATOR (NH) AND DISTRICT COLLECTOR
|
October 7, 2020 |
|
ALI Vs. STATE OF KERALA
|
May 13, 2020 |
|
ALI Vs. ABDULJABBAR, S/O.MOHAMMED
|
January 6, 2020 |
|
ALI Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
August 7, 2020 |
|
ALI AHAMMED Vs. STATE OF KERALA
|
November 27, 2020 |
|
ALI ASHKAR Vs. STATE OF KERALA
|
August 25, 2020 |
|
ALI ASKAR Vs. STATE OF KERALA
|
August 19, 2020 |
|
ALI ASKAR FAISI Vs. STATE OF KERALA
|
November 17, 2020 |
|
ALI P. M. Vs. STATE OF KERALA
|
October 5, 2020 |
|
ALI.M.K Vs. STATE OF KERALA
|
August 17, 2020 |
|
ALIAS P.V. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 24, 2020 |
|
ALICIA JACOB Vs. PINDIMANA GRAMA PANCHAYATH
|
March 11, 2020 |
|
ALIF STEEL AGENCIES Vs. STATE OF KERALA
|
November 25, 2020 |
|
ALIKOYA Vs. STATE OF KERALA REP.
|
June 22, 2020 |
|
ALIYA NAVAS Vs. PRINCIPAL SECRETARY HIGHER EDUCATION GOVERNMENT OF KERALA
|
August 6, 2020 |
|
ALL INDIA DIGITAL CABLE FEDERATION
Vs. TELECOM REGULATORY AUTHORITY OF INDIA
|
May 19, 2020 |
|
ALL KERALA PRIVATE COLLEGE TEACHERS ASSOCIATION Vs. STATE OF KERALA
|
December 21, 2020 |
|
ALL KERALA UNAIDED SCHOOL STAFF ASSOCIATION Vs. MANAGER ST. MARY.S CENTRAL SCHOOL
|
September 24, 2020 |
|
ALLAN SHUAIB Vs. STATE OF KERALA
|
February 17, 2020 |
|
ALLEN SAJU Vs. STATE OF KERALA
|
August 11, 2020 |
|
ALLEPPEY CYCLE ASSEMBLING WORKERS Vs. GENERAL MANAGER
|
July 8, 2020 |
|
ALPHIN SOJAN Vs. STATE OF KERALA
|
January 15, 2020 |
|
ALPHONSA Vs. JOSE JOSEPH
|
July 23, 2020 |
|
ALPHONSA ROSE JOSEPH @ ALPHONSA JOSEPH Vs. ANAND JOSEPH
|
March 5, 2020 |
|
ALTHAF Vs. KERALA
|
August 21, 2020 |
|
ALTHAF V.B. Vs. DISTRICT COLLECTOR
|
March 5, 2020 |
|
ALUMINIUM INDUSTRIES LIMITED Vs. STATE OF KERALA
|
August 6, 2020 |
|
ALVIN MATTATHIL Vs. MARIYAM BIYATRIES
|
December 1, 2020 |
|
ALWIN Vs. STATE OF KERALA
|
September 4, 2020 |
|
ALWIN JOY Vs. STATE OF KERALA
|
February 27, 2020 |
|
AMAL AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 12, 2020 |
|
AMAL JOSE MATHEW Vs. STATE OF KERALA
|
October 1, 2020 |
|
AMAL R. BABU Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
November 10, 2020 |
|
AMAL SAGAR Vs. STATE OF KERALA
|
December 8, 2020 |
|
AMAL SHA Vs. STATE OF KERLA
|
August 24, 2020 |
|
AMALA SAJEEV Vs. ZEEZ
|
August 17, 2020 |
|
AMALJITH Vs. STATE OF KERALA
|
October 8, 2020 |
|
AMALSHA ALIAS FAISAL Vs. STATE OF KERALA,
|
October 16, 2020 |
|
AMBEDKAR MEMORIAL SC & ST DEVELOPMENT Vs. STATE OF KERALA
|
July 24, 2020 |
|
AMBIKA MOHAN Vs. CHERTHALA SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
August 10, 2020 |
|
AMBIKA S. Vs. DISTRICT COLLECTOR
|
October 20, 2020 |
|
AMBILI Vs. STATE OF KERALA
|
December 1, 2020 |
|
AMBILI.R Vs. SREE GOKULAM CHIT AND FINANCE COMPANY (P) LTD
|
January 10, 2020 |
|
AMEER Vs. STATE OF KERALA
|
October 22, 2020 |
|
AMEER ALI Vs. STATE OF KERALA
|
September 28, 2020 |
|
AMEER KHAN S Vs. STATE OF KERALA
|
September 29, 2020 |
|
AMEER S. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 23, 2020 |
|
AMIN CONTROLLERS PRIVATE LIMITED Vs. STATE OF KERALA
|
October 6, 2020 |
|
AMINA Vs. STATE OF KERALA
|
September 16, 2020 |
|
AMINA BAI Vs. STATE OF KERALA
|
May 18, 2020 |
|
AMINA V.A. Vs. STATE OF KERALA
|
July 27, 2020 |
|
AMINAKUTTY Vs. PALLIPATTU THOOMBAN ABDUL MUNEER
|
July 2, 2020 |
|
AMMA TRANSPORT Vs. INDIAN OIL CORPORATION LTD
|
May 22, 2020 |
|
AMMALUKUTTY Vs. GOKULDAS
|
September 17, 2020 |
|
AMMED Vs. STATE OF KERALA
|
November 6, 2020 |
|
AMMINI AMMA Vs. JOY
|
September 28, 2020 |
|
AMOSE Vs. SUB REGISTRAR - MEENACHIL
|
December 22, 2020 |
|
AMRUTHA KUMARI I. Vs. STATE OF KERALA
|
October 16, 2020 |
|
AMSON BABU Vs. STATION HOUSE OFFICER
|
May 15, 2020 |
|
AMY JOBY Vs. DISTRICT GEOLOGOST
|
March 6, 2020 |
|
ANAKKAYAM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 14, 2020 |
|
ANAND G HINDU Vs. CHITRA R
|
September 8, 2020 |
|
ANAND JAYAN Vs. PUBLIC INFORMATION OFFICER
|
August 26, 2020 |
|
ANAND JOSEPH Vs. ALPHONSA JOSEPH
|
October 8, 2020 |
|
ANAND RAJ Vs. STATE OF KERALA
|
November 3, 2020 |
|
ANANDAGOPAN K. Vs. ANTO ANTONY
|
November 23, 2020 |
|
ANANDAVALLY Vs. STATE OF KERALA
|
December 14, 2020 |
|
ANANDHU CHANGETHARAYIL Vs. STATE OF KERALA
|
September 24, 2020 |
|
ANANDU PRABHA Vs. STATE OF KERALA
|
May 21, 2020 |
|
ANANDU PURUSHOTHAMAN Vs. SECRETARY TO GOVERNMENT
|
November 5, 2020 |
|
ANANDU SUBASH Vs. STATE OF KERALA
|
May 21, 2020 |
|
ANANTHAKRISHNAN Vs. STATE OF KERALA
|
May 20, 2020 |
|
ANANTHU MOHAN Vs. STATE OF KERALA
|
September 28, 2020 |
|
ANAS M Vs. STATE OF KERALA
|
December 14, 2020 |
|
ANAZ BABU Vs. DISTRICT SUPPLY OFFICER
|
December 14, 2020 |
|
ANCY R.S. Vs. STATE OF KERALA
|
October 12, 2020 |
|
ANDOORKONAM SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
|
January 20, 2020 |
|
ANEES
Vs. STATE OF KERALA
|
November 18, 2020 |
|
ANEESH Vs. STATE OF KERALA
|
November 4, 2020 |
|
ANEESH Vs. STATE OF KERALA
|
January 28, 2020 |
|
ANEESH Vs. STATE OF KRALA
|
March 9, 2020 |
|
ANEESH APPU Vs. STATE OF KERALA
|
September 16, 2020 |
|
ANEESH BABU Vs. STATE OF KERALA
|
April 7, 2020 |
|
ANEESH BABU Vs. STATE OF KERALA
|
August 21, 2020 |
|
ANEESH E. S. Vs. STATE OF KERALA
|
August 13, 2020 |
|
ANEESH J. Vs. STATE OF KERALA
|
January 16, 2020 |
|
ANEESH JOSE Vs. GEORGE INTERNATIONAL
|
November 30, 2020 |
|
ANEESH KG Vs. STATE OF KERALA
|
November 20, 2020 |
|
ANEESH N. Vs. STATE OF KERALA
|
December 15, 2020 |
|
ANEESH O.M. Vs. STATE OF KERALA
|
November 5, 2020 |
|
ANEESHKUTTY Vs. STATE OF KERALA
|
December 3, 2020 |
|
ANEETH M.V. Vs. STATE OF KERALA
|
October 15, 2020 |
|
ANGAMALY DATA NETWORKS LLP Vs. KERALA STATE ELECTRICITY BOARD LTD
|
March 3, 2020 |
|
ANGELS NAIR Vs. CHIEF SECRETARY TO GOVERNMENT OF KERALA
|
November 3, 2020 |
|
ANI B Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
August 7, 2020 |
|
ANI GEORGE Vs. UNION OF INDIA
|
September 30, 2020 |
|
ANI J. BABU Vs. THE CONTROLLING AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.
|
March 5, 2020 |
|
ANI RAVEENDRAN Vs. STATE OF KERALA
|
December 1, 2020 |
|
ANIE PHILIP Vs. STATE OF KERALA
|
July 21, 2020 |
|
ANIKUTTAN Vs. X
|
November 27, 2020 |
|
ANIL Vs. STATE OF KERALA
|
March 6, 2020 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
February 14, 2020 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
November 19, 2020 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
November 23, 2020 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
February 24, 2020 |
|
ANIL KUMAR Vs. KERALA STATE HOUSING BOARD
|
December 22, 2020 |
|
ANIL KUMAR Vs. CHIEF MANAGING DIRECTOR
|
January 6, 2020 |
|
ANIL KUMAR A.V. Vs. STATE OF KERALA
|
September 22, 2020 |
|
ANIL MATHEW Vs. KERALA WATER AUTHORITY
|
December 2, 2020 |
|
ANIL P.S. Vs. UNION OF INDIA
|
May 21, 2020 |
|
ANIL RAGHAVAN Vs. DISTRICT COLLECTOR
|
August 14, 2020 |
|
ANIL THOMAS Vs. S.BINDHU GEORGE
|
June 30, 2020 |
|
ANIL THOMAS REVISION Vs. BINDHU GEORGE
|
January 30, 2020 |
|
ANILA K. SANKAR Vs. K. S. MOHANAN
|
October 23, 2020 |
|
ANILA KUMARI C.A. Vs. BRANCH MANAGER
|
July 10, 2020 |
|
ANILA P.JOY Vs. STATE OF KERALA
|
November 23, 2020 |
|
ANILKUMAR
Vs. STATE OF KERALA
|
April 30, 2020 |
|
ANILKUMAR Vs. STATE OF KERALA
|
May 21, 2020 |
|
ANILKUMAR Vs. SAMSATH
|
September 25, 2020 |
|
ANILKUMAR Vs. STATE OF KERALA
|
October 14, 2020 |
|
ANILKUMAR Vs. STATE OF KERALA
|
September 9, 2020 |
|
ANILKUMAR Vs. STATION HOUSE OFFICER
|
February 7, 2020 |
|
ANILKUMAR Vs. STATE OF KERALA
|
June 24, 2020 |
|
ANILKUMAR Vs. STATE OF KERALA AND ORS.
|
October 30, 2020 |
|
ANILKUMAR M.K. Vs. STATE OF KERALA
|
September 16, 2020 |
|
ANILKUMAR N. P. Vs. BHARATH SANCHAR NIGAM LIMITED
|
February 26, 2020 |
|
ANILKUMAR, S/O BHASKARAN PILLAI Vs. STATE OF KERALA
|
June 22, 2020 |
|
ANIMOL P., Vs. INDUSTRIAL DEVELOPMENT
|
August 24, 2020 |
|
ANISATH P.V. Vs. AUTHORISED OFFICER HDFC LTD.
|
November 25, 2020 |
|
ANITHA ABRAHAM SAVITHRI Vs. UNION OF INDIA
|
February 3, 2020 |
|
ANITHA K.S Vs. STATE OF KERALA
|
December 18, 2020 |
|
ANJALI Vs. RAGESH
|
October 1, 2020 |
|
ANJALI P.L. Vs. SECRETARY TO GOVERNMENT
|
November 17, 2020 |
|
ANJALY R. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
November 12, 2020 |
|
ANJANA GEORGE Vs. STATE OF KERALA
|
October 6, 2020 |
|
ANJU C.R. Vs. STATE OF KERALA
|
November 16, 2020 |
|
ANJU KISHOR T Vs. STATE OF KERALA
|
August 13, 2020 |
|
ANJU KISHOR T. Vs. STATE OF KERALA
|
May 21, 2020 |
|
ANJUKUNNU SHUDHAJALA VITHARANA PADHATHI REPRESENTED BY ITS SECRETARY K.J.KURIAN Vs. STATE OF KERALA
|
March 5, 2020 |
|
ANMOL JEWELLERS Vs. STATE TAX OFFICER
|
August 6, 2020 |
|
ANN SONNY Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
November 13, 2020 |
|
ANNA ASHARAF Vs. NALUPURAPPATTIL PUTHIYA PURAYIL AHAMMAD
|
October 22, 2020 |
|
ANNA FRANCIES Vs. SUB REGISTRAR
|
August 7, 2020 |
|
ANNA NEEMA ROY Vs. SUPERINTENDENT OF POLICE
|
November 10, 2020 |
|
ANNA SHAJAN Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
September 18, 2020 |
|
ANNAMMA JOY Vs. V.A.ABDUL LATHEEF
|
May 21, 2020 |
|
ANNAMMA JOY Vs. V.A.ABDUL LATHEEF
|
May 29, 2020 |
|
ANNAMMA MATHEW Vs. KAITHARA MATHEW XAVIER
|
December 18, 2020 |
|
ANNAMMA OOMMEN Vs. STATE OF KERALA
|
December 15, 2020 |
|
ANNAMMA VARUGHESE Vs. OMMEN KURUVILA
|
March 9, 2020 |
|
ANNEY J. MATHEWS Vs. BANK OF BARODA
|
February 24, 2020 |
|
ANNIE ANTO Vs. STATE OF KERALA
|
March 3, 2020 |
|
ANOB T.R. Vs. UNION OF INDIA
|
October 19, 2020 |
|
ANOOB M.H Vs. EXECUTIVE ENGINEER,KERALA WATER AUTHORITY
|
September 16, 2020 |
|
ANOOP Vs. STATE OF KERALA
|
April 28, 2020 |
|
ANOOP KUMAR C Vs. STATE OF KERALA
|
March 12, 2020 |
|
ANOOP NAIR Vs. STATE OF KERALA
|
September 25, 2020 |
|
ANOOP S. Vs. STATE OF KERALA
|
October 16, 2020 |
|
ANOOP V. Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 7, 2020 |
|
ANOOP VIJESH NAIR Vs. STATE OF KERALA
|
December 18, 2020 |
|
ANOOP.P.D, Vs. STATE OF KERALA
|
June 3, 2020 |
|
ANSHAD M Vs. DISTRICT POLICE CHIEF
|
December 8, 2020 |
|
ANSY RAJAN Vs. DISTRICT COLLECTOR
|
March 3, 2020 |
|
ANTHRU Vs. STATE OF KERALA
|
July 6, 2020 |
|
ANTO CHEERAKATHIL Vs. UNION OF INDIA
|
July 8, 2020 |
|
ANTONY Vs. P.V.VISWAMBARAN
|
March 16, 2020 |
|
ANTONY Vs. JENSON
|
December 16, 2020 |
|
ANTONY @ JAYAN Vs. STATE OF KERALA
|
February 11, 2020 |
|
ANTONY DAVIS Vs. UNIVERSITY OF CALICUT
|
October 16, 2020 |
|
ANTONY MATHEW Vs. ALAPPUZHA MUNICIPALITY
|
September 18, 2020 |
|
ANTONY SCARIA Vs. DISTRICT COLLECTOR, KOTTAYAM AND MAINTENANCE APPELLATE TRIBUNAL
|
February 17, 2020 |
|
ANTONY SHIJU Vs. STATE OF KERALA
|
December 17, 2020 |
|
ANTONY SUNNY Vs. RESERVE BANK OF INDIA
|
October 19, 2020 |
|
ANTY T. J. Vs. STATE OF KERALA
|
August 18, 2020 |
|
ANU C Vs. STATE OF KERALA
|
August 7, 2020 |
|
ANU C @ ANOOP Vs. STATE OF KERALA
|
August 7, 2020 |
|
ANU JAMES Vs. GOVERNMENT OF INDIA
|
March 3, 2020 |
|
ANU PARAMBATHKANDY MOHAMMED Vs. STATE OF KERALA
|
August 12, 2020 |
|
ANU PETER Vs. UNION OF INDIA
|
October 5, 2020 |
|
ANU REJI PANJIKATTIL Vs. STATE OF KERALA
|
November 18, 2020 |
|
ANU SUSAN JOY Vs. SIBI GEORGE
|
March 5, 2020 |
|
ANUJA RAVEENDRAN Vs. STATE OF KERALA
|
March 18, 2020 |
|
ANUMARY P.K. Vs. UNION OF INDIA
|
July 22, 2020 |
|
ANUPAM SHRIVASTAVA Vs. CHANDRAKUMAR
|
August 26, 2020 |
|
ANURAG K.V. Vs. STATE OF KERALA
|
July 17, 2020 |
|
ANUSHMA M KHAN Vs. STATE OF KERALA,
|
September 17, 2020 |
|
ANVAR SADIK Vs. ADDITIONAL DISTRICT MAGISTRATE
|
November 13, 2020 |
|
ANVAR SADIK Vs. ADDITIONAL DISTRICT MAGISTRATE
|
November 10, 2020 |
|
ANVARDEEN.K Vs. UNION OF INDIA
|
November 24, 2020 |
|
ANWAR M M Vs. STATE OF KERALA
|
August 10, 2020 |
|
ANWAR MOHEMMED Vs. STATE OF KERALA
|
November 20, 2020 |
|
ANWAR SADATH Vs. STATE OF KERALA
|
March 4, 2020 |
|
ANWARA PRAVEEN Vs. STATE POLICE CHIEF
|
November 26, 2020 |
|
ANZARE. Vs. STATE
|
March 16, 2020 |
|
APARNA J.A. Vs. STATE OF KERALA
|
November 19, 2020 |
|
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. ST. THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY
|
July 8, 2020 |
|
APPU KUTTAN Vs. SATHY ANESAN
|
December 1, 2020 |
|
APPUKUTTAN Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
|
October 8, 2020 |
|
ARAFATH @ PORICHAMEEN Vs. STATE OF KERALA
|
May 18, 2020 |
|
ARAMPIL SUKUMARAN UNNITHAN Vs. N.R.RAJENDRAN
|
March 2, 2020 |
|
ARAVIND Vs. STATE OF KERALA
|
November 20, 2020 |
|
ARAVIND KUMAR I PATEL & BROTHERS Vs. M ANTONY PAUL
|
July 1, 2020 |
|
ARAVINDAKSHAN K.R Vs. STATE OF KERALA
|
September 14, 2020 |
|
ARAVINDAN Vs. SUB INSPECTOR OF POLICE
|
March 11, 2020 |
|
ARAVINDAN C. Vs. MANAGING DIRECTOR
|
November 17, 2020 |
|
ARAVINDAN P.C. Vs. STATE OF KERALA
|
November 9, 2020 |
|
ARCHANA GOPINATH Vs. STATE OF KERALA
|
December 3, 2020 |
|
ARCON HOME BUILDERS PVT. LTD. Vs. PRINCIPAL SECRETARY
|
September 16, 2020 |
|
AREEPLAVAN FINANCIERS
THODUPUZHA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
March 18, 2020 |
|
ARJUN Vs. STATE OF KERALA
|
April 2, 2020 |
|
ARJUN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
August 7, 2020 |
|
ARJUN C Vs. UNION OF INDIA
|
March 9, 2020 |
|
ARJUN C. BHASKAR
Vs. CONTROLLER OF EXAMINATION
|
November 3, 2020 |
|
ARJUN K.S., Vs. STATE OF KERALA
|
September 8, 2020 |
|
ARJUN M.C Vs. UNION OF INDIA
|
November 26, 2020 |
|
ARJUN P. V. Vs. UNION OF INDIA
|
August 6, 2020 |
|
ARMIA SYSTEMS PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 23, 2020 |
|
ARSHAD Vs. STATE OF KERALA
|
October 12, 2020 |
|
ARSHAD MUSILYAR Vs. STATE OF KERALA
|
August 18, 2020 |
|
ARSHAN P.ALBERT Vs. STATE OF KERALA
|
October 13, 2020 |
|
ARSHARANI P.T. Vs. PRINCIPAL, INSTITUTE OF MENTAL HEALTH AND NEUROSCIENCES
|
October 20, 2020 |
|
ARTECH REALTORS (P) LTD. Vs. VILLAGE OFFICER
|
March 6, 2020 |
|
ARUL Vs. CHIEF ENGINEER (HRM), KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM
|
September 23, 2020 |
|
ARUL P. SUGATHAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 22, 2020 |
|
ARUMUGHAN
Vs. SIVAKAMI
|
March 16, 2020 |
|
ARUMUGHAN N. Vs. STATE OF KERALA
|
February 11, 2020 |
|
ARUN Vs. STATE OF KERALA
|
September 29, 2020 |
|
ARUN BABU Vs. STATE OF KERALA
|
November 9, 2020 |
|
ARUN DIVAN K. Vs. STATE OF KERALA
|
August 3, 2020 |
|
ARUN GEORGE ANTONY Vs. UNION OF INDIA
|
October 6, 2020 |
|
ARUN KUMAR Vs. MANAGER ROYAL SUNDARAM ALLIANCE CO LTD
|
October 19, 2020 |
|
ARUN MATHEW P S/O MATHAI P.M. Vs. PUBLIC PROSECUTOR, ERNAKULAM
|
July 23, 2020 |
|
ARUN PARYADATH Vs. STATE OF KERALA
|
September 23, 2020 |
|
ARUN RAJ PILLAI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 27, 2020 |
|
ARUN RAMESH R V Vs. STATE OF KERALA
|
November 12, 2020 |
|
ARUN VIKRAMAN Vs. STATE OF KERALA
|
August 4, 2020 |
|
ARUN.R.NAIK Vs. MRS.K.SHWETHA PAI
|
February 4, 2020 |
|
ARUNKUMAR M.K. Vs. STATE OF KERALA
|
July 27, 2020 |
|
ARUVIPURAM SREE NARAYANA DHARMA PARIPALANA YOGAM Vs. SNDP UNION
|
February 12, 2020 |
|
ARYA.H Vs. UNIVERSITY OF KERALA
|
August 10, 2020 |
|
ASARAF ALI SAMSUDEEN Vs. NARCOTIC CONTROL BUREAU
|
March 6, 2020 |
|
ASHA Vs. ANITHA.K.R.
|
June 15, 2020 |
|
ASHA CHANDRAN Vs. STATE OF KERALA
|
July 3, 2020 |
|
ASHA KISHORE Vs. SAJITH SUKUMARAN
|
August 13, 2020 |
|
ASHA KISHORE Vs. SAJITH SUKUMARAN
|
December 9, 2020 |
|
ASHA V.DEV., Vs. KERALA STATE ELECTRICITY BOARD
|
August 21, 2020 |
|
ASHA.L Vs. KERALA STATE
|
August 12, 2020 |
|
ASHAD Vs. STATE OF KERALA
|
September 4, 2020 |
|
ASHICK ABRAHAM Vs. PRINCIPAL, CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
May 21, 2020 |
|
ASHIF.V.A. Vs. STATE OF KERALA
|
October 7, 2020 |
|
ASHIK HUSSAINE Vs. STATE OF KERALA
|
November 16, 2020 |
|
ASHISH C.PIUS Vs. UNIVERSITY GRANTS COMMISSION
|
May 19, 2020 |
|
ASHISH NARANG Vs. STATE OF KERALA
|
February 10, 2020 |
|
ASHITHA S.SANTHOSH Vs. DIRECTOR GENERAL
|
November 5, 2020 |
|
ASHKAR Vs. STATE OF KERALA
|
July 8, 2020 |
|
ASHLIN MICHAEL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 13, 2020 |
|
ASHOK KUMAR B. Vs. STATE OF KERALA
|
December 15, 2020 |
|
ASHOK KUMAR K.G. Vs. ISMAIL.E.I
|
February 6, 2020 |
|
ASHOKA KUMARI.S Vs. STATE OF KERALA
|
August 6, 2020 |
|
ASHOKAN Vs. STATE OF KERALA
|
June 16, 2020 |
|
ASHOKAN K. Vs. STATE OF KERALA
|
October 16, 2020 |
|
ASHRAF Vs. DISTRICT GEOLOGIST
|
October 6, 2020 |
|
ASHRAF Vs. ANEESA BEEVI
|
June 16, 2020 |
|
ASHRAF Vs. STATE OF KERALA
|
April 28, 2020 |
|
ASHRAF K.P. Vs. STATE OF KERALA
|
December 4, 2020 |
|
ASHRAF M. Vs. STATE OF KERALA
|
October 9, 2020 |
|
ASHRAF N.M. Vs. ASSISTANT LABOUR OFFICER
|
March 11, 2020 |
|
ASHRAF V.P. Vs. CHAIRMAN AND MANAGING DIRECTOR
|
November 25, 2020 |
|
ASIF Vs. STATE OF KERALA
|
September 25, 2020 |
|
ASIF Vs. STATE OF KERALA
|
June 4, 2020 |
|
ASKAF Vs. SUB INSPECTOR OF POLICE
|
February 4, 2020 |
|
ASOK KUMAR R Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 14, 2020 |
|
ASOKAN Vs. STATE OF KERALA
|
June 2, 2020 |
|
ASSAINAR Vs. AKBAR TOURS
|
November 23, 2020 |
|
ASSISTANT COMMISSIONER (KVAT) COMMERCIAL TAXES, KOTTAYAM Vs. M/S KUNNATHUKALATHIL JEWELLERS, CHANGANASSERY KOTTAYAM
|
June 5, 2020 |
|
ASSISTANT DIVISIONAL OFFICER, KERALA FIRE AND RESCUE SERVICES AND ORS. Vs. VIJAYALAKSHMI AND ORS.
|
February 12, 2020 |
|
ASSISTANT SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION Vs. FEMINA SADASIVAN
|
December 3, 2020 |
|
ASST.COMMR.OF CUSTOMS Vs. NAZIR THARAVETTIL
|
October 5, 2020 |
|
ASST.S.I.OF POLICE Vs. SAIDUMUHAMMED
|
March 17, 2020 |
|
ASWATHI Vs. STATE OF KERALA
|
September 18, 2020 |
|
ASWATHY THANKACHAN Vs. STATE OF KERALA
|
September 14, 2020 |
|
ATHIRA ANILKUMAR Vs. STATE OF KERALA
|
September 28, 2020 |
|
ATHIRA LAL Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 18, 2020 |
|
ATHIRA R. Vs. STATE OF KERALA
|
September 14, 2020 |
|
ATHIRA RAMACHANDRAN Vs. PRINCIPAL AGRICULTURAL OFFICER
|
March 16, 2020 |
|
ATHIRA SADHU Vs. UNION OF INDIA
|
October 7, 2020 |
|
ATHIRA SHIJU Vs. STATE OF KERALA
|
December 17, 2020 |
|
ATHIRA SHIJU Vs. STATE OF KERALA
|
December 17, 2020 |
|
ATHIRA.S Vs. UNION OF INDIA
|
February 11, 2020 |
|
ATHIRAPPALLY RESORTS ASSOCATION Vs. STATE OF KERALA
|
November 24, 2020 |
|
ATHRIA S. Vs. UNION OF INDIA
|
February 17, 2020 |
|
ATHRUMAN KUTTY Vs. RAVEENDRANUNNI NAIR
|
December 3, 2020 |
|
ATHUL JITH P.A. Vs. UNIVERSITY OF KERALA
|
November 2, 2020 |
|
ATHUL SACHIN Vs. STATE OF KERALA
|
July 27, 2020 |
|
ATHUL@APPU Vs. STATE OF KERALA
|
October 8, 2020 |
|
AUGUSTIAN K.T. Vs. STATE OF KERALA
|
July 1, 2020 |
|
AUGUSTINE ANTONY Vs. STATE ELECTION COMMISSION
|
December 4, 2020 |
|
AUGUSTINE ANTONY Vs. DISTRICT COLLECTOR AND DISTRICT ELECTION
OFFICER
|
December 7, 2020 |
|
AUGUSTINE JOHN Vs. STATE OF KERALA
|
January 17, 2020 |
|
AUTHORISED OFFICER, INDIAN BANK Vs. K. J. GEORGE
|
November 2, 2020 |
|
AUTHORIZED OFFICER SYNDICATE BANK Vs. JAZEERA MOHAMMED SHAFI
|
January 6, 2020 |
|
AVALARAMU Vs. STATE OF KERALA
|
July 10, 2020 |
|
AVANI Vs. PRATHEESH
|
September 25, 2020 |
|
AVARACHAN Vs. STATE OF KERALA
|
August 7, 2020 |
|
AVI BARUA Vs. STATE OF KERALA
|
August 6, 2020 |
|
AYANA CHARITABLE TRUST Vs. STATE OF KERALA
|
October 16, 2020 |
|
AYISHA BEEVI Vs. SPECIAL THAHSILDAR (LR) LAND TRIBUNAL
|
September 29, 2020 |
|
AYRAKUNNAM RAMAN NAIR Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
November 23, 2020 |
|
AYURVEDIC TRADING AGENCIES Vs. CANARA BANK
|
December 21, 2020 |
|
AYYA VAIKUNDASWAMY MISSION Vs. STATE OF KERALA
|
January 8, 2020 |
|
AYYAPPAN PILLAI Vs. THOMAS.M
|
March 3, 2020 |
|
AYYAPPAN.P.M. Vs. STATE OF KERALA
|
November 9, 2020 |
|
AZEEM
Vs. STATE OF KERALA
|
August 6, 2020 |
|
AZEEZ M.A. Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 3, 2020 |
|
AZIZ Vs. STATE ELECTION COMMISSION
|
November 9, 2020 |
|
AZIZ AMINA ABDUL SALAM Vs. STATE OF KERALA
|
October 1, 2020 |
|
B. ED COLLEGE MANAGERS ASSOCIATION - SELF FINANCING, Vs. STATE OF KERALA,
|
October 20, 2020 |
|
B. RADHAKRISHNA MENON Vs. STATE OF KERALA
|
June 30, 2020 |
|
B. SHRINATH Vs. VIJAYAN
|
February 4, 2020 |
|
B. VIPINCHANDRAN Vs. STATE OF KERALA
|
November 25, 2020 |
|
B.ASHOK KUMAR Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
March 23, 2020 |
|
B.JAYAKRISHNAN Vs. STEEL INDUSTRIALS KERALA LIMITED
|
December 18, 2020 |
|
B.JYOTHISH KUMARI Vs. TERUMO PENPOL PRIVATE LIMITED
|
February 25, 2020 |
|
B.MURALIDHARAN Vs. STATE OF KERALA
|
March 18, 2020 |
|
B.R.SINOJ Vs. KERALA TODDY WORKERS WELFARE FUND BOARD
|
February 13, 2020 |
|
B.RAJENDRAN PILLAI Vs. STATE OF KERALA
|
November 5, 2020 |
|
B.RATNAKARAN Vs. LBS CENTRE FOR SCIENCE AND TECHNOLOGY
|
November 23, 2020 |
|
B.REGHURAM SHETTY Vs. CHAIRMAN,APPELLATE COMMITTEE
|
September 22, 2020 |
|
B.S.VIJAYAKUMAR Vs. STATE OF KERALA
|
January 20, 2020 |
|
B.SURESHKUMAR Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
November 4, 2020 |
|
B.VELAYUDHAN THAMPI Vs. STATE OF KERALA
|
July 6, 2020 |
|
BABU
Vs. DIRECTOR DIRECTORATE OF FISHERIES, VIKAS BHAVAN
|
March 18, 2020 |
|
BABU Vs. STATE OF KERALA
|
January 28, 2020 |
|
BABU Vs. STATE OF KERALA
|
July 3, 2020 |
|
BABU Vs. STATE OF KERALA
|
July 7, 2020 |
|
BABU Vs. STATE OF KERALA
|
December 4, 2020 |
|
BABU Vs. STATE OF KERALA
|
September 7, 2020 |
|
BABU Vs. STATE OF KERALA
|
October 28, 2020 |
|
BABU Vs. STATE OF KERALA
|
August 17, 2020 |
|
BABU Vs. STATE OF KERALA
|
May 11, 2020 |
|
BABU Vs. STATE OF KERALA
|
September 8, 2020 |
|
BABU G.P. Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
February 12, 2020 |
|
BABU ISSAC Vs. STATE OF KERALA
|
May 21, 2020 |
|
BABU JOSEPH Vs. KOTHAMANGALAM MUNICIPALITY
|
June 3, 2020 |
|
BABU OOMMEN THOMAS Vs. STATE OF KERALA
|
January 16, 2020 |
|
BABU S Vs. KERALA UNIVERSITY
|
June 16, 2020 |
|
BABU SEBASTIAN Vs. STATE OF KERALA
|
September 17, 2020 |
|
BABU VELLERIYAN Vs. STATE OF KERALA
|
July 15, 2020 |
|
BABU.P.V Vs. STATE OF KERALA
|
August 20, 2020 |
|
BABU.P.V. Vs. STATE OF KERALA
|
November 9, 2020 |
|
BABURAJ Vs. AVANOOR GRAMA PANCHAYATH
|
February 17, 2020 |
|
BABURAJ.P Vs. UNION OF INDIA
|
August 13, 2020 |
|
BABY Vs. SEEMA
|
October 5, 2020 |
|
BABY ALEX Vs. ULLATTIL AGENCIES
|
November 10, 2020 |
|
BABY AUGUSTINE Vs. STATE OF KERALA
|
January 10, 2020 |
|
BABY JOSEPH Vs. BRANCH MANAGER
|
July 6, 2020 |
|
BABY JOSEPH Vs. STATE OF KERALA
|
February 28, 2020 |
|
BABY K.S. Vs. CORPORATION OF COCHIN
|
August 10, 2020 |
|
BABY MATHEW Vs. STATE OF KERALA
|
August 10, 2020 |
|
BABY MATHEW Vs. RUBBER BOARD
|
February 13, 2020 |
|
BABY PI Vs. STATE OF KERALA
|
September 14, 2020 |
|
BABY T. Vs. STATE OF KERALA
|
October 16, 2020 |
|
BABY, D/O.DASAMMA Vs. STATE OF KERALA
|
February 12, 2020 |
|
BAIJU Vs. NAZIMUDHEEN
|
February 10, 2020 |
|
BAIJU Vs. HEMA
|
July 21, 2020 |
|
BAIJU K.T
Vs. TITO JOY MANAGER
|
March 16, 2020 |
|
BAIJU O.K. Vs. ULPILINGAL RAJAN
|
November 19, 2020 |
|
BAIJU V.M. Vs. BHARATH SANCHAR NIGAM LIMITED
|
January 7, 2020 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
September 23, 2020 |
|
BALACHANDRAN V. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
March 9, 2020 |
|
BALAKRISHNA PILLAI & OTHERS Vs. STATE OF KERALA
|
June 12, 2020 |
|
BALAKRISHNA RAI Vs. STATE OF KERALA
|
June 4, 2020 |
|
BALAKRISHNAN Vs. SURESH KUMAR
|
January 17, 2020 |
|
BALAKRISHNAN K K Vs. STATE OF KERALA
|
October 27, 2020 |
|
BALAKRISHNAN K.K. Vs. STATE OF KERALA
|
September 8, 2020 |
|
BALAKRISHNAN NAIR Vs. P. VIJAYAN KEEZHE ELANKAM VEEDU
|
January 6, 2020 |
|
BALAKRISHNAN.V.P Vs. UNION OF INDIA
|
September 15, 2020 |
|
BALAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
BALAN Vs. STATE OF KERALA
|
April 30, 2020 |
|
BALASUBRAHMANYAN Vs. STATE OF KERALA
|
March 19, 2020 |
|
BALRAJ @ MANI @ PALRAJ Vs. STATE OF KERALA
|
November 20, 2020 |
|
BALU Vs. REVENUE DIVISIONAL OFFICER
|
August 26, 2020 |
|
BALU GOPALAKRISHNAN Vs. STATE OF KERALA
|
December 1, 2020 |
|
BANK OF INDIA Vs. THOMAS CHACKO
|
March 12, 2020 |
|
BASHEER Vs. STATE OF KERALA
|
April 21, 2020 |
|
BASHEER .M
Vs. STATE OF KERALA
|
March 18, 2020 |
|
BASHEER AHAMMED Vs. AMBUJAM K.
|
February 18, 2020 |
|
BASHEER C. CHIRAKKAL Vs. MOHAMMED SHAJI
|
August 5, 2020 |
|
BASHEER M Vs. STATE OF KERALA
|
May 19, 2020 |
|
BASIL K. VARGHESE Vs. MUTHOOT VEHICLES AND ASSETS FINANCE LTD
|
September 15, 2020 |
|
BAVA.V Vs. STATE OF KERALA
|
May 18, 2020 |
|
BEENA Vs. M.KANNAN
|
January 27, 2020 |
|
BEENA Vs. STATE OF KERALA
|
August 19, 2020 |
|
BEENA BAI.S Vs. KERALA STATE HOUSING BOARD
|
March 23, 2020 |
|
BEENA C.THAMBI Vs. STATE OF KERALA
|
December 4, 2020 |
|
BEENA JOHNSON Vs. REVENUE DIVISIONAL OFFICER
|
July 14, 2020 |
|
BEENA N. Vs. STATE OF KERALA
|
October 16, 2020 |
|
BEENA REJI Vs. VARGHESE GEORGE
|
March 23, 2020 |
|
BEENA ROY Vs. ARAVINDHAN
|
March 19, 2020 |
|
BEEVIKUNJU K.A. Vs. UNION OF INDIA
|
February 19, 2020 |
|
BENCY JOHN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
March 6, 2020 |
|
BENCY S. Vs. STATE OF KERALA
|
November 5, 2020 |
|
BENEESH P.A. Vs. STATE OF KERALA
|
December 3, 2020 |
|
BENNET SAMRAJ @ SANNI Vs. SAGAR SAM
|
February 4, 2020 |
|
BENNICHAN IMMANUAL Vs. JOINT REGIONAL TRANSPORT OFFICER
|
December 14, 2020 |
|
BENNY Vs. STATE OF KERALA
|
October 21, 2020 |
|
BENNY Vs. STATE OF KERALA
|
October 7, 2020 |
|
BENNY JOSEPH Vs. KERALA WATER AUTHORITY
|
August 21, 2020 |
|
BENNY MATHEW Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD.
|
March 19, 2020 |
|
BENNY THOMAS Vs. E.K.JOSE
|
September 24, 2020 |
|
BENOY K MATHEW Vs. STATE OF KERALA
|
December 21, 2020 |
|
BENOY SASI Vs. L.LIJI
|
November 11, 2020 |
|
BENOYGOPAL.E.B Vs. AMAL.S
|
August 13, 2020 |
|
BENSON Vs. STATE OF KERALA
|
November 2, 2020 |
|
BERNAD Vs. ELSY JOSE
|
July 10, 2020 |
|
BERTIN CHENGALAI Vs. STATE OF KERALA
|
February 27, 2020 |
|
BEST READYMIX TRANSPORTERS Vs. DISTRICT COLLECTOR
|
November 6, 2020 |
|
BETSY V. BABU Vs. JACOB P. BRIGHT
|
November 16, 2020 |
|
BETTY BIJU Vs. UNION OF INDIA
|
March 9, 2020 |
|
BETTY M JOSEPH Vs. DISTRICT COLLECTOR
|
December 18, 2020 |
|
BHAGYALAKSHMI Vs. SHRIRAM GENERAL INSURANCE COMPANY LTD. AND ORS.
|
January 13, 2020 |
|
BHAGYALAKSHMI K Vs. STATE OF KERALA
|
November 10, 2020 |
|
BHANUMATHY CHANDRAVALLY Vs. STATE OF KERALA
|
September 16, 2020 |
|
BHANUMATHY USHA Vs. JAMMU & KASHMIR BANK LTD.
|
May 5, 2020 |
|
BHANUMATHY USHA Vs. JAMMU & KASHMIR BANK LTD.
|
May 21, 2020 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. P.N.SURENDRAN NAIR
|
February 28, 2020 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. C.V VARKEY
|
September 24, 2020 |
|
BHARATAN Vs. BINU
|
June 29, 2020 |
|
BHARATH SANCHAR NIGAM LIMITED Vs. SECRETARY NARAKAL GRAMA PANCHAYAT
|
February 11, 2020 |
|
BHARATHI AMMA Vs. BALAGRAM SERVICE CO-OPERATIVE BANK
|
October 22, 2020 |
|
BHARATHI T.K. AND ORS. Vs. JANAKI AMMA AND ORS.
|
June 11, 2020 |
|
BHARATHY Vs. STATE OF KERALA
|
December 2, 2020 |
|
BHARATIYA VIDYA BHAVAN, MNSHI SADAN Vs. RAJU B.
|
February 5, 2020 |
|
BHARGAVI Vs. STATE OF KERALA
|
October 8, 2020 |
|
BHASKARAN Vs. STATE OF KERALA
|
August 5, 2020 |
|
BHASKARAN Vs. RENJAN
|
December 8, 2020 |
|
BHASKARAN S. Vs. STATE OF KERALA
|
December 16, 2020 |
|
BHAVANA RAJESH PILLAI Vs. SUB COLLECTOR
|
November 2, 2020 |
|
BHAVITHA M.V., Vs. STATE OF KERALA
|
August 21, 2020 |
|
BHEL EML EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
March 3, 2020 |
|
BHIMA JEWELLERY AND DIAMONDS (P) LTD. Vs. O. SANDEEP KUMAR
|
June 24, 2020 |
|
BHUKYA ASHOK KUMAR Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
|
March 17, 2020 |
|
BHUPENDRA SHARMA Vs. UNION OF INDIA
|
February 19, 2020 |
|
BHUVI CONVENTION CENTRE Vs. KERALA STATE POLLUTION CONTROL BOARD
|
March 18, 2020 |
|
BIBIN BABU Vs. STATE OF KERALA
|
May 12, 2020 |
|
BIBIN JOSEPH Vs. STATE OF KERALA
|
November 3, 2020 |
|
BIBY SABITHA Vs. STATE OF KERALA
|
August 4, 2020 |
|
BIJESH KUMAR M Vs. STATE OF KERALA
|
December 18, 2020 |
|
BIJI JAYAKUMAR Vs. ORIENTAL INSURANCE CO. LTD.
|
January 15, 2020 |
|
BIJO JACOB Vs. STATE ELECTION COMMISSION
|
November 11, 2020 |
|
BIJO JOSE Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
February 3, 2020 |
|
BIJU Vs. LAISON GEORGE
|
July 6, 2020 |
|
BIJU Vs. ADITHYA
|
July 14, 2020 |
|
BIJU Vs. STATE OF KERALA
|
July 1, 2020 |
|
BIJU Vs. STATE OF KERALA
|
May 22, 2020 |
|
BIJU Vs. STATE OF KERALA
|
October 16, 2020 |
|
BIJU Vs. STATE OF KERALA
|
December 1, 2020 |
|
BIJU Vs. STATE OF KERALA
|
March 2, 2020 |
|
BIJU Vs. STATE OF KERALA
|
December 17, 2020 |
|
BIJU Vs. VINEETH K.R.
|
September 8, 2020 |
|
BIJU A.L. Vs. COMMERCIAL TAX OFFICER
|
July 13, 2020 |
|
BIJU BALAN Vs. STATE OF KERALA
|
August 24, 2020 |
|
BIJU DAMODARAN Vs. K.L.JOHNY
|
November 25, 2020 |
|
BIJU K.VARGHESE Vs. GEOLOGIST
|
November 5, 2020 |
|
BIJU KURIAKOSE Vs. STATE OF KERALA
|
July 23, 2020 |
|
BIJU KURIAKOSE Vs. STATE OF KERALA
|
March 18, 2020 |
|
BIJU M. VARGHESE Vs. ABRAHAM
|
March 2, 2020 |
|
BIJU M.ABRAHAM Vs. CIS BUREAUS FACILITY SERVICES PVT.LTD.,
|
August 19, 2020 |
|
BIJU P.R. Vs. CORPORATION OF KOCHI
|
November 25, 2020 |
|
BIJU. R. Vs. STATE OF KERALA
|
November 17, 2020 |
|
BIJU.K.K Vs. TRANSPORT COMMISSIONER TRANS TOWERS
|
March 2, 2020 |
|
BIJUKUMAR
Vs. STATE OF KERALA
|
March 16, 2020 |
|
BIJUMON @ NAVAS Vs. STATE OF KERALA
|
August 18, 2020 |
|
BIJUMON R Vs. REGIONAL TRANSPORT AUTHORITY ALAPPUZHA
|
January 14, 2020 |
|
BILINA Vs. UNIVERSITY OF CALICUT
|
August 12, 2020 |
|
BILSY JOSEPH Vs. REGISTRAR OF BIRTHS AND DEATHS CHANGANASSERY MUNCIPALITY
|
June 30, 2020 |
|
BINCY N.P. Vs. STATE OF KERALA
|
November 3, 2020 |
|
BINCY S. Vs. ALAPPUZHA DISTRICT CO-OPERATIVE BANK LIMITED
|
March 3, 2020 |
|
BINCYMOL P. Vs. JAYAKRISHNAN P. AND ORS.
|
January 29, 2020 |
|
BINDHU GEORGE Vs. MANAGER
|
September 9, 2020 |
|
BINDHU RAJESH Vs. REPCO HOME FINANCE LIMITED
|
January 6, 2020 |
|
BINDHU SURESH KUMAR Vs. DIRECTOR GENERAL OF POLICE KERALA POLICE FORCE, KERALA POLICE HEAD QUARTERS
|
September 29, 2020 |
|
BINDHU.A.V. Vs. SREE GOKULAM CHIT AND FINANCE CO. (P) LTD.
|
January 17, 2020 |
|
BINDHYA BABU Vs. STATE OF KERALA
|
July 23, 2020 |
|
BINDU Vs. V.K.SATHYAPPAN
|
May 20, 2020 |
|
BINDU Vs. STATE OF KERALA
|
November 4, 2020 |
|
BINDU C. Vs. KERALA ELECTRICAL AND ALLIED ENGINEERING
COMPANY LIMITED
|
February 18, 2020 |
|
BINDU GAS AGENCIES Vs. STATE OF KERALA
|
February 11, 2020 |
|
BINDU GEORGE
Vs. MANAGER, AQUINAS COLLEGE EDACOCHIN
|
August 21, 2020 |
|
BINDU M.D. Vs. STATE OF KERALA
|
March 2, 2020 |
|
BINDU N. Vs. STATE OF KERALA
|
February 27, 2020 |
|
BINDU PILLAI Vs. THULASEEDHARAN PILLAI
|
March 3, 2020 |
|
BINDU ULLAS Vs. STATE OF KERALA
|
July 6, 2020 |
|
BINDULAKSHMI Vs. REMA RAMACHANDRAN AND ORS.
|
January 7, 2020 |
|
BINDULAKSHMI Vs. REMESAN
|
January 7, 2020 |
|
BINEESH Vs. SIMI AND ORS.
|
January 22, 2020 |
|
BINEESH KUMAR Vs. STATE OF KERALA
|
May 8, 2020 |
|
BINEESH M. Vs. STATE OF KERALA
|
July 22, 2020 |
|
BINESH Vs. STATE OF KERALA
|
March 3, 2020 |
|
BINI Vs. STATE OF KERALA
|
November 10, 2020 |
|
BINI T.LAZAR Vs. STATE OF KERALA
|
September 14, 2020 |
|
BINNY XAVIER Vs. UNION OF INDIA
|
November 18, 2020 |
|
BINO JOSEPH PATHIPARAMPIL Vs. NEENA CHERIAN
|
March 2, 2020 |
|
BINOJ K. Vs. SUVARNA SURENDRAN
|
January 7, 2020 |
|
BINOY Vs. STATE OF KERALA
|
November 25, 2020 |
|
BINOY JACOB Vs. STATE OF KERALA
|
December 14, 2020 |
|
BINOY JOSEPH Vs. STATE OF KERALA
|
July 16, 2020 |
|
BINOY P.U. Vs. STATE OF KERALA
|
July 27, 2020 |
|
BINSA Vs. STATE OF KERALA
|
April 4, 2020 |
|
BINSA Vs. STATE OF KERALA
|
May 21, 2020 |
|
BINSON Vs. REGIONAL TRANSPORT OFFICER
|
December 16, 2020 |
|
BINU Vs. STATE OF KERALA
|
November 12, 2020 |
|
BINU Vs. STATE OF KERALA
|
January 20, 2020 |
|
BINU GEORGE Vs. DISTRICT LABOUR OFFICER
|
September 22, 2020 |
|
BINU MATHEW Vs. STATE OF KERALA
|
August 17, 2020 |
|
BINU P.MICHEL Vs. STATE OF KERALA
|
February 19, 2020 |
|
BINU RAJ G Vs. SANDHYA LAKSHMI R
|
May 18, 2020 |
|
BINU S. Vs. BHARATH SANCHAR NIGAM LIMITED
|
March 17, 2020 |
|
BINU V.CHERIAN Vs. REVENUE DIVISIONAL OFFICER
|
August 14, 2020 |
|
BISHOP FRANCO MULAKKAL Vs. STATE OF KERALA
|
October 1, 2020 |
|
BISHOP FRANCO MULAKKAL Vs. STATE OF KERALA
|
July 7, 2020 |
|
BISMI KRISHNA Vs. AISHA LUBINA
|
March 19, 2020 |
|
BIZZARRE MARKETING SYSTEMS PVT.LTD. Vs. STATE OF KERALA
|
March 4, 2020 |
|
BLESSEN BABY Vs. STATE OF KERALA
|
February 20, 2020 |
|
BLUEONE REALTORS Vs. KOCHI MUNICIPAL CORPORATION
|
November 2, 2020 |
|
BOARD OF DIRECTORS Vs. STATE OF KERALA
|
November 16, 2020 |
|
BOARD OF DIRECTORS Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
|
August 19, 2020 |
|
BOARD OF DIRECTORS OF THE PALLIKKUNNU KSHEEROLPADAKA SAHAKARANA SANGHAM LTD Vs. DIARY EXTENSION OFFICER
|
October 23, 2020 |
|
BOBBY ZACHARIA Vs. STATE OF KERALA
|
October 19, 2020 |
|
BON CARGOS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 4, 2020 |
|
BON CARGOS PRIVATE LIMITED Vs. ASSISTANT STATE TAX OFFICER
|
December 21, 2020 |
|
BORAN Vs. STATE OF KERALA
|
July 15, 2020 |
|
BOSCO LOUIS Vs. STATE OF KERALA
|
August 17, 2020 |
|
BOSE THOMAS Vs. STATE OF KERALA
|
November 16, 2020 |
|
BOYCE RUBBER ESTATES PRIVATE LIMITED Vs. STATION HOUSE OFFICER
|
March 5, 2020 |
|
BRASHIDA Vs. STATE OF KERALA
|
May 21, 2020 |
|
BRIGHT STAR TELECOMMUNICATIONS INDIA LTD Vs. STATE OF KERALA
|
August 26, 2020 |
|
BRIJESH P.S. Vs. SUJATHA P.P.
|
May 20, 2020 |
|
BRIJITH P.M. Vs. PRINCIPAL SECRETARY
|
November 11, 2020 |
|
BUILDING AND ROAD WORKERS UNION(INTUC) Vs. DISTRICT POLICE CHIEF
|
March 4, 2020 |
|
BYJU K THOMAS Vs. ELOOR MUNICIPALITY
|
July 2, 2020 |
|
BYJU VARGHESE Vs. KERALA STATE ELECTRICITY BOARD LTD
|
November 27, 2020 |
|
C K MUHAMMED JASEER Vs. STATE OF KERALA
|
September 22, 2020 |
|
C P SASIDHARAN Vs. STATE OF KERALA
|
August 7, 2020 |
|
C VIJAYAPPAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION,
|
September 14, 2020 |
|
C. P. THOMAS Vs. MANU M. JOHN
|
August 10, 2020 |
|
C. R. MAHESH Vs. UNION OF INDIA
|
July 30, 2020 |
|
C. SANTHOSH KUMAR Vs. STATE OF KERALA
|
March 6, 2020 |
|
C. T. MUHAMMED @ KUNJAPPA Vs. EDAKKARA GRAMA PANCHAYATH
|
March 18, 2020 |
|
C. Y. SHYAM Vs. STATE OF KERALA
|
September 30, 2020 |
|
C.A.ABDUL HAKEEM Vs. D.SAJU
|
January 21, 2020 |
|
C.A.ABOOBACKER Vs. KERALA STATE WAQF BOARD
|
January 29, 2020 |
|
C.A.MATHEW Vs. STATE OF KERALA
|
March 3, 2020 |
|
C.A.VICTOR Vs. FOOD INSPECTOR
|
September 8, 2020 |
|
C.ASHOKAN Vs. STATE OF KERALA
|
August 3, 2020 |
|
C.B. RAJESH Vs. JUSTIN M.G. AND ORS.
|
August 6, 2020 |
|
C.BALAKRISHNAN Vs. T.C.GOPALAN
|
October 15, 2020 |
|
C.C THAMPI Vs. INSPECTOR OF POLICE
|
June 3, 2020 |
|
C.C. BABY AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION, ANTICORRUPTION BUREAU
|
June 10, 2020 |
|
C.C.JACOB Vs. ROY KURIAN
|
December 14, 2020 |
|
C.G.RAVEENDRANATHA PRABHU Vs. STATE OF KERALA
|
August 24, 2020 |
|
C.H.KESAVA Vs. STATE OF KERALA
|
July 3, 2020 |
|
C.H.MOHAMMED IQBAL Vs. LAKSHADWEEP STATE WAQF BOARD
|
November 27, 2020 |
|
C.H.PAVITHRAN Vs. STATE OF KERALA
|
December 22, 2020 |
|
C.I.BABU Vs. UNION OF INDIA
|
July 7, 2020 |
|
C.J.JOSE MOHAN Vs. HYRUNNISA
|
March 10, 2020 |
|
C.J.JOY, JOSEPH Vs. V.LAKSHMI
|
February 12, 2020 |
|
C.JOBY @ SABU Vs. STATE OF KERALA
|
March 19, 2020 |
|
C.K.BIJU Vs. STATE OF KERALA
|
November 18, 2020 |
|
C.K.GOPI Vs. DISTRICT POLICE CHIEF
|
March 2, 2020 |
|
C.K.JEEVESH Vs. BABITHA.K
|
February 17, 2020 |
|
C.K.MOHANAN Vs. AYAVANA GRAMA PANCHAYATH AND ANOTHER AYAVANA P.O.
|
May 19, 2020 |
|
C.K.MOOSA Vs. ASST.COLLECTOR,SPECIAL CUSTOMS PREVENTIV SPECIAL CUSTOMS PREVENTIVE DIVISION
|
January 13, 2020 |
|
C.K.RAJAN Vs. STATE OF KERALA
|
June 4, 2020 |
|
C.K.SURESHBABU Vs. STATE OF KERALA
|
August 5, 2020 |
|
C.K.UDAYAN Vs. REGIONAL TRANSPORT AUTHORITY
|
November 20, 2020 |
|
C.K.VIJAYAN S/O KRISHNAN KUTTY Vs. STATE OF KERALA
|
November 2, 2020 |
|
C.K.YUVARAJA PANICKER
SON OF RAGHAVA PANICKER Vs. C.K.SUJATHA PANICKATHY
|
May 19, 2020 |
|
C.K.YUVARAJA PANICKER Vs. C.K.SUJATHA PANICKATHY
|
May 21, 2020 |
|
C.L. JOSEPH Vs. STATE OF KERALA
|
November 2, 2020 |
|
C.L.ANTO Vs. STATE OF KERALA
|
July 10, 2020 |
|
C.L.JOSEPH Vs. STATE OF KERALA
|
December 16, 2020 |
|
C.M.ANCE Vs. KMJ PUBLIC SCHOOL
|
May 21, 2020 |
|
C.M.ANCE Vs. KMJ PUBLIC SCHOOL
|
May 5, 2020 |
|
C.M.MUSTAFFA Vs. ADDITIONAL TAHSILDAR
|
November 5, 2020 |
|
C.M.PRADEEP KUMAR Vs. STATE OF KERALA
|
August 18, 2020 |
|
C.M.RAVEENDRAN Vs. UNION OF INDIA
|
December 17, 2020 |
|
C.M.SUBRAMANIAN S/O MANIKKAN Vs. DISTRICT REGISTRAR GENERAL, CHEMBUKKAVU
|
June 22, 2020 |
|
C.P.GIREESH CHANDRAN NAIR Vs. TRAVANCORE DEVASOM BOARD
|
October 19, 2020 |
|
C.P.JOHN
Vs. STATE OF KERALA
|
August 10, 2020 |
|
C.P.JOY Vs. STATE OF KERALA
|
December 4, 2020 |
|
C.P.MUHAMMED FAIZAL Vs. AYYANKANDATHIL MUHAMMEDKUTTY
|
January 21, 2020 |
|
C.P.RAJAN Vs. STATE OF KERALA
|
September 22, 2020 |
|
C.PRASANNAKUMARAN UNNITHAN Vs. GST COUNCIL
|
August 5, 2020 |
|
C.R.NEELAKANDAN Vs. UNION OF INDIA
|
May 21, 2020 |
|
C.R.NEELAKANDAN Vs. UNION OF INDIA
|
May 20, 2020 |
|
C.R.RAJU Vs. STATE OF KERALA
|
October 14, 2020 |
|
C.R.SIVAKUMAR Vs. UNION OF INDIA
|
December 2, 2020 |
|
C.S.SUDHAN Vs. REGIONAL TRASNPORT OFFIER
CIVIL STATION
|
December 18, 2020 |
|
C.SALGUNAN Vs. DISTRICT COLLECTOR, COLLECTORATE, KENATHUPARAMBU
|
March 6, 2020 |
|
C.SAMIKUTTY Vs. KERALA STATE POLLUTION CONTROL BOARD,
|
August 10, 2020 |
|
C.SARASWATHY AMMA Vs. ASSISTANT COMMISSIONER
|
November 25, 2020 |
|
C.T.K. CHANDRAN Vs. STATE OF KERALA
|
March 20, 2020 |
|
C.T.SREEDHARAN Vs. ARBITRATOR
|
December 14, 2020 |
|
C.UNNIKRISHNAN Vs. TRAVANCORE DEVASWOM BOARD
|
August 10, 2020 |
|
C.V. ISSAC Vs. STATE OF KERALA
|
February 18, 2020 |
|
C.V.ABRAHAM Vs. STATE OF KERALA
|
November 19, 2020 |
|
C.V.HAMZA Vs. STATE OF KERALA
|
July 10, 2020 |
|
C.V.MOHAMAD Vs. STATE OF KERALA
|
December 7, 2020 |
|
C.V.PRAMEELA Vs. KENDRIYA VIDYALAYA SANGATHEN
|
February 13, 2020 |
|
C.V.RAJAPPAN Vs. STATE OF KERALA
|
April 30, 2020 |
|
C.VASUDEVAN Vs. STATE OF KERALA
|
December 4, 2020 |
|
CANARA BANK Vs. DEVA PROPERTIES LIMITED
|
November 19, 2020 |
|
CANDELA ENGINEERING CORPORATION Vs. CORPORATION OF THRISSUR
|
December 4, 2020 |
|
CANNANORE HANDLOOM EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 23, 2020 |
|
CAPT SATHEESH KUMAR K.A. Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT
|
October 23, 2020 |
|
CARLO TECHNICAL PLASTICS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
October 21, 2020 |
|
CASHIOUS CLAY FERNANDEZ Vs. DIRECTOR, MUNICIPAL ADMINISTRATION
|
March 4, 2020 |
|
CASSANOVA DISTILLERIES PVT LTD
Vs. STATE OF KERALA
|
March 17, 2020 |
|
CEAT LIMITED Vs. ASSISTANT STATE TAX OFFICER
|
March 5, 2020 |
|
CEEYEN STONE CRUSHER Vs. STATE OF KERALA
|
September 16, 2020 |
|
CELON LABORATORIES PRIVATE LTD. Vs. DRUGS CONTROLLER OF KERALA
|
November 23, 2020 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ANAND GOPI
|
November 13, 2020 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. JUVIA.J.KOSHI
|
November 13, 2020 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ABDUL SHAHEEN.P
|
November 13, 2020 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. AAKASH PANARA
|
July 13, 2020 |
|
CENTRAL BOARD OF TRUSTEES Vs. SASTHA ENTERPRISES
|
July 17, 2020 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. K.B.MOHANDAS
|
November 4, 2020 |
|
CENTRAL TRAVANCORE SPECIALISTS HOSPITAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 8, 2020 |
|
CENTRE FOR ENVIRONMENT AND DEVELOPMENT
THOZHUVANAMCODE Vs. KERALA WATER AUTHORITY
|
December 2, 2020 |
|
CENTURION LABORATORIES Vs. STATE OF KERALA
|
March 4, 2020 |
|
CHAIRMAN AND MANAGING TRUSTEE Vs. UNIVERSITY OF CALICUT
|
February 17, 2020 |
|
CHAIRMAN STATE BANK OF INDIA Vs. UNNIKRISHNAN P.C.
|
August 17, 2020 |
|
CHAIRMAN,
SR. EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
March 5, 2020 |
|
CHAIRMAN, DALE VIEW COLLEGE OF PHARMACY AND RESEARCH CENTRE Vs. UNION OF INDIA
|
September 15, 2020 |
|
CHAIRMAN, THYKKATTU DEVASWOM TRUST Vs. RAHUL R.
|
September 24, 2020 |
|
CHALA FARMERS WELFARE CO-OPERATIVE SOCIETY KANNUR DISTRICT Vs. M. M. SAHADEVAN
|
January 7, 2020 |
|
CHALAM SHEIKH Vs. STATE OF KERALA
|
May 26, 2020 |
|
CHAMI Vs. STATE OF KERALA
|
August 5, 2020 |
|
CHAMI Vs. STATE OF KERALA
|
October 8, 2020 |
|
CHANDANA P. Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
September 17, 2020 |
|
CHANDAR RAJU Vs. STATE OF KERALA
|
November 16, 2020 |
|
CHANDINI P.T.I. Vs. HENTRY GEORGE
|
October 15, 2020 |
|
CHANDRA BOSE Vs. STATE OF KERALA
|
November 24, 2020 |
|
CHANDRAKALA, Vs. SECRETARY, DISTRICT CO-OP HOSPITAL, DISTRICT CO-OPERATIVE HOSPITAL, KUMBLA
|
October 8, 2020 |
|
CHANDRAMATHY Vs. AYYAPPAN
|
February 3, 2020 |
|
CHANDRAN Vs. STATE OF KERALA
|
August 10, 2020 |
|
CHANDRAN Vs. STATE OF KERALA
|
July 1, 2020 |
|
CHANDRAN Vs. NIZAR
|
January 20, 2020 |
|
CHANDRAN Vs. STATE OF KERALA
|
January 8, 2020 |
|
CHANDRAN Vs. THANKAMMA BABY
|
September 17, 2020 |
|
CHANDRAN Vs. DAMAYANTHI
|
September 9, 2020 |
|
CHANDRAN Vs. VIJU
|
January 30, 2020 |
|
CHANDRAN Vs. STATE OF KERALA
|
August 25, 2020 |
|
CHANDRAN Vs. RAMACHANDRAN
|
November 13, 2020 |
|
CHANDRAN Vs. STATE OF KERALA
|
March 12, 2020 |
|
CHANDRAN Vs. STATE OF KERALA
|
December 15, 2020 |
|
CHANDRAN PILLAI Vs. STATE OF KERALA
|
September 8, 2020 |
|
CHANDRAN PONNAPPAN Vs. COMMISSIONER
|
March 3, 2020 |
|
CHANDRANANDAN Vs. STATE OF KERALA
|
September 7, 2020 |
|
CHANDRAPRAKASH Vs. OKTOPALS SPORTS
|
January 7, 2020 |
|
CHANDRASEKARAN V. R. Vs. STATE OF KERALA
|
September 29, 2020 |
|
CHANDRASEKHARA PILLAI Vs. STATE OF KERALA
|
November 17, 2020 |
|
CHANDRASEKHARAN Vs. M.MURAMARDHANAN
|
November 25, 2020 |
|
CHANDRASEKHARAN Vs. STATE OF KERALA
|
July 16, 2020 |
|
CHANDRASEKHARAN K.R., Vs. KERALA STATE ELECRICITY BOARD
|
August 17, 2020 |
|
CHANDRASENAN A.R. Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
|
December 21, 2020 |
|
CHANDRIKA JANARDHANA KURUP Vs. STATE OF KERALA
|
November 2, 2020 |
|
CHANDRIKA,W/O KARUNAKARAN Vs. ROBY VARGHESE
|
November 4, 2020 |
|
CHANDY KURIAKOSE Vs. MOR GRREGORIOUS KURIAKOSE
|
June 26, 2020 |
|
CHARLEY PANTHALLOOKARAN Vs. JOINT REGISTRAR(GENERAL) OF CO-OPERATIVE SOCIETIES
|
January 27, 2020 |
|
CHARUPADICKAL KARAKULATHU SUBAIR
Vs. STATE OF KERALA
|
March 10, 2020 |
|
CHATHIYADAN GANGADHARAN Vs. STATE OF KERALA
|
July 1, 2020 |
|
CHAYA INDUSTRIES Vs. SRINIVASAN
|
August 14, 2020 |
|
CHEENU AMMA AALLOY PRIVATE LIMITED Vs. STATE TAX OFFICER
|
October 9, 2020 |
|
CHELAMATTOM DEVASWOM Vs. STATE OF KERALA
|
January 27, 2020 |
|
CHEMBRA PEAK ESTATES LTD Vs. STATE OF KERALA
|
December 9, 2020 |
|
CHENNAPOYIL MUKUNDAN Vs. EXCISE INSPECTOR, KOOTHUPARAMBA
|
September 18, 2020 |
|
CHENTHAMARAKSHAN Vs. STATE OF KERALA
|
October 15, 2020 |
|
CHERANELLOOR GRAMA PANCHAYATH Vs. JOE THATTIL
|
September 24, 2020 |
|
CHERIAN Vs. STATE OF KERALA
|
November 2, 2020 |
|
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD. Vs. STATE OF KERALA
|
November 17, 2020 |
|
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD. Vs. STATE OF KERALA
|
February 17, 2020 |
|
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT.) LTD. Vs. STATE OF KERALA
|
May 4, 2020 |
|
CHERIYAN Vs. STATE OF KERALA
|
October 21, 2020 |
|
CHERIYAN MATHEW Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
February 17, 2020 |
|
CHERIYAN MATHEW Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 16, 2020 |
|
CHERUNNIYOOR SERVICE CO-OPERATIVE BANK LTD Vs. CO-OPERATIVE ARBITRATION COURT
|
November 30, 2020 |
|
CHERUVAYI MUKUNDAN Vs. STATE OF KERALA
|
December 14, 2020 |
|
CHETTI Vs. STATE OF KERALA
|
June 8, 2020 |
|
CHIEF EXECUTIVE TRUSTEE Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
November 10, 2020 |
|
CHIEF POSTMASTER GENERAL KERALA CIRCLE Vs. S. PADMANABHAN
|
August 20, 2020 |
|
CHINCHU MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 23, 2020 |
|
CHINNA RAO SWAYAMVARAPPU Vs. STATE OF KERALA
|
April 24, 2020 |
|
CHINNA RAO SWAYAMVARAPPU Vs. STATE OF KERALA
|
April 21, 2020 |
|
CHINNAMMA Vs. DISTRICT COLLECTOR, ERNAKULAM DISTRICT
|
August 5, 2020 |
|
CHINNU ROY GEORGE Vs. CHINNU ROY GEORGE
|
August 3, 2020 |
|
CHIRAKKUZHIYIL JOSEPH Vs. M.MOOSA HAJI
|
February 20, 2020 |
|
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER, WARD-2(5)
|
February 3, 2020 |
|
CHITHRA SURENDRAN Vs. STATE OF KERALA
|
December 14, 2020 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. MUHAMMED SHAFEEQ K.P.
|
July 3, 2020 |
|
CHOONDAL GRAMA PANCHAYATH Vs. GOVT. OF KERALA
|
July 3, 2020 |
|
CHRIST NAGAR EDUCATIONAL CHARITABLE SOCIETY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
October 13, 2020 |
|
CHUNKAAN Vs. STATE OF KERALA
|
November 9, 2020 |
|
CIAL DUTY FREE AND RETAIL SERVICES LTD Vs. UNION OF INDIA
|
September 22, 2020 |
|
CISLY GRASHIOUS Vs. STATE OF KERALA
|
November 24, 2020 |
|
CISLY GRASHIOUS Vs. STATE OF KERLA
|
November 23, 2020 |
|
CITIZENS LEGAL RIGHT ASSOCIATION Vs. UNION OF INDIA
|
June 2, 2020 |
|
CITIZENS RIGHT PROTECTION COUNCIL Vs. STATE OF KERALA
|
July 9, 2020 |
|
CKKM PHARMACY Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
February 20, 2020 |
|
CLARET NIVAS Vs. SPECIAL DEPUTY COLLECTOR
|
November 17, 2020 |
|
COASTAL TILES AND SANITARIES Vs. STATE TAX OFFICER
|
November 26, 2020 |
|
COCHIN INTERNATIONAL AIRPORT LTD. Vs. M.N.SUGUNAN
|
January 24, 2020 |
|
COCHIN KAGAZ LTD. Vs. K. K. IBRAHIM
|
February 19, 2020 |
|
COCHIN PORT TRUST Vs. SRINATH S S DEPARTMENT,COCHIN PORT TRUST
|
December 9, 2020 |
|
COCHIN PORT TRUST Vs. SEA CONSORTIUM PVT. LTD.
|
January 6, 2020 |
|
COLIN SIBY Vs. MAHATMA GANDHI UNIVERSITY
|
December 2, 2020 |
|
COLOMBO UMBRELLA HOUSE Vs. STATE OF KERALA
|
March 17, 2020 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. LOTUS SHIPPING LTD.,
|
November 10, 2020 |
|
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. BHARAT PETROLEUM CORPORATION LTD
|
May 20, 2020 |
|
COMMISSIONER OF CUSTOMS Vs. MANGALATH CASHEWS
|
March 4, 2020 |
|
COMMISSIONER OF CUSTOMS, COCHIN Vs. BEDY ASSOCIATES AND ORS.
|
December 7, 2020 |
|
COMMISSIONER OF CUSTOMS, COCHIN Vs. KONKAN STORAGE SYSTEMS KOCHI PVT. LTD.
|
June 17, 2020 |
|
COMMISSIONER OF EXCISE Vs. COCHIN TOURIST CORPORATION
|
February 14, 2020 |
|
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LTD.
|
March 18, 2020 |
|
CONFIDENT PROJECTS INDIA PVT. LIMITED Vs. PRIYANKA.G
|
August 20, 2020 |
|
COPPERSEEDS TECHNOLOGIES PRIVATE LIMITED Vs. TYKHE TECHNOLOGIES
|
January 14, 2020 |
|
CORPORATE EDUCATIONAL AGENCY
Vs. STATE OF KERALA
|
August 13, 2020 |
|
CORPORATE MANAGEMENT OF ST.GEORGE CATHEDRAL
KARINGACHIRA Vs. STATE OF KERALA
|
August 13, 2020 |
|
CORPORATE MANAGER OF CATHOLICE SCHOOLS Vs. STATE OF KERALA
|
November 2, 2020 |
|
CORPORATION OF KOCHI Vs. THOMAS JOHN KITHU
|
March 17, 2020 |
|
CORRESPONDENT MSC SCHOOLS Vs. STATE OF KERALA
|
September 23, 2020 |
|
CRY FOR LIFE SOCIETY Vs. UNION OF INDIA
|
June 9, 2020 |
|
CRYSTAL GRANITES LIMITED Vs. STATE OF KERALA
|
September 16, 2020 |
|
CRYSTAL GRANITES LIMITED Vs. STATE OF KERALA
|
December 1, 2020 |
|
CSB BANK LTD
Vs. COMMERCIAL TAX OFFICER
|
March 16, 2020 |
|
CSB BANK LTD Vs. TALUK OFFICER
|
August 20, 2020 |
|
D BIJU Vs. KALADHARAN P
|
September 29, 2020 |
|
D-PHAM STUDENTS ASSOCIATION Vs. STATE OF KERALA
|
September 16, 2020 |
|
D.B.BINU Vs. STATE OF KERALA
|
December 7, 2020 |
|
D.JAYAPRASAD Vs. STATE OF KERALA
|
July 14, 2020 |
|
D.KAUMUDI Vs. SHEELA
|
December 17, 2020 |
|
DAILY FRESH FRUITS INDIA PRIVATE LIMITED Vs. ASSISTANT STATE TAX OFFICER
|
March 4, 2020 |
|
DAISON JOSEPH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
January 28, 2020 |
|
DAISY M.P. Vs. STATE OF KERALA
|
March 5, 2020 |
|
DALIYA M.S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 17, 2020 |
|
DAMODAR CORPORATION Vs. UNION OF INDIA
|
November 12, 2020 |
|
DAMODARA KURUP Vs. STATE OF KERALA
|
August 20, 2020 |
|
DAMODHARAN NAMBIAR Vs. STATE OF KERALA
|
August 17, 2020 |
|
DANIEL OOMMEN Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
February 13, 2020 |
|
DANISH VARGHESE Vs. JANCY DANISH
|
December 3, 2020 |
|
DANTIS K. MURINGATHERI Vs. STATE OF KERALA
|
September 7, 2020 |
|
DARUL HUDA MASJID MAHALLU COMMITTEE Vs. KOKKUR JUMA MASJID COMMITTEE PRESIDENT
|
November 6, 2020 |
|
DAS ANITA RAVINDRANATH Vs. CHAIRMAN
|
August 24, 2020 |
|
DASAN Vs. SHAJI
|
November 12, 2020 |
|
DAUGHTERS OF MARY CHARITABLE SOCIETY Vs. STATE OF KERALA
|
July 15, 2020 |
|
DAVID Vs. STATE OF KERALA
|
August 4, 2020 |
|
DAVID JOHN Vs. JOSE MOOTHEDAN AND ORS.
|
March 12, 2020 |
|
DAVID Y. Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
November 27, 2020 |
|
DAYA REJU Vs. REJU JOHN
|
October 15, 2020 |
|
DAYANANDA SHETTY Vs. STATION HOUSE OFFICER
|
December 15, 2020 |
|
DAYANANDAN Vs. PRAKASAN
|
July 3, 2020 |
|
DAYOSHYAS @ NOBLE Vs. ROSMIN
|
June 29, 2020 |
|
DEEJA RAJ S. Vs. STATE OF KERALA
|
November 27, 2020 |
|
DEENAMMA Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 23, 2020 |
|
DEEPA C. Vs. SADANANDAN P.
|
May 18, 2020 |
|
DEEPA GEORGE Vs. STATE OF KERALA
|
September 25, 2020 |
|
DEEPA KAVIRAJ AND ORS Vs. MUHAMMED ANWAR V.P.M.
|
February 7, 2020 |
|
DEEPA P.S. Vs. PRINCIPAL SECRETARY
|
November 24, 2020 |
|
DEEPA PRADEEP Vs. CALICUT UNIVERSITY
|
August 25, 2020 |
|
DEEPA THANKAPPAN Vs. TAHASILDAR
|
November 4, 2020 |
|
DEEPAK C. Vs. STATE OF KERALA
|
April 6, 2020 |
|
DEEPAK VARGHESE Vs. STATE OF KERALA
|
February 11, 2020 |
|
DEEPTHI TRANSPORT SERVICE Vs. KERALA MINERALS AND METALS LIMITED
|
December 11, 2020 |
|
DEEPTHIMOL VARGHESE Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 6, 2020 |
|
DEEPTHY ANAND Vs. STATE OF KERALA
|
September 7, 2020 |
|
DEEPU B Vs. STATE OF KERALA
|
August 21, 2020 |
|
DELEEPKUMAR E.K. Vs. B.ANDREW PRABHU
|
November 27, 2020 |
|
DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY Vs. P.RAJENDRAN ASARI
|
February 3, 2020 |
|
DEPUTY COLLECTOR - COMPETENT AUTHORITY Vs. JAYASREE
|
October 20, 2020 |
|
DEPUTY COLLECTOR - COMPETENT AUTHORITY Vs. AHMAD KUTTY
|
October 14, 2020 |
|
DEPUTY DIRECTOR Vs. SURENDRA DAS
|
February 11, 2020 |
|
DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,
KOTTAYAM Vs. LEELAMMA PHILIP.K.
|
March 6, 2020 |
|
DEPUTY DIRECTOR OF EDUCATION Vs. JOHN JUSTIN RAJAMANI
|
November 12, 2020 |
|
DESAI HOMES
Vs. DEEPA L.S.
|
August 5, 2020 |
|
DEVADAR AIDED L.P. SCHOOL Vs. USHA
|
May 19, 2020 |
|
DEVADAS Vs. STATE OF KERALA
|
July 13, 2020 |
|
DEVADAS Vs. STATE OF KERALA
|
August 18, 2020 |
|
DEVADATH G. Vs. STATE OF KERALA
|
November 2, 2020 |
|
DEVAKI Vs. STATE OF KERALA
|
March 19, 2020 |
|
DEVAKI AMMA Vs. STATE OF KERALA
|
August 25, 2020 |
|
DEVARAJAN Vs. STATE OF KERALA
|
August 17, 2020 |
|
DEVASSIA PLAMOOTTIL Vs. STATE OF KERALA
|
September 15, 2020 |
|
DEVAYANI Vs. STATE OF KERALA
|
July 17, 2020 |
|
DEVAYANI Vs. SATHI RATNAM
|
October 23, 2020 |
|
DEVI Vs. KARUNAN
|
January 30, 2020 |
|
DEVI PRIYA, ARAV NIVAS Vs. H K RADHAKRISHNAN RECEIVER (RETURNING OFFICER), THIRUVANANTHAPURAM
|
October 1, 2020 |
|
DEVICE DRIVEN (INDIA) PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
October 13, 2020 |
|
DEVICES DISTRIBUTORS Vs. THE ASSISTANT STATE TAX OFFICER, SQUAD NO. II, KERALA GST DEPARTMENT AND ORS.
|
July 23, 2020 |
|
DEVINA P. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
November 26, 2020 |
|
DHANESH K.UNNI Vs. STATE OF KERALA
|
August 11, 2020 |
|
DHANESH SASI Vs. JOINT REGIONAL TRANSPORT OFFICER
|
November 25, 2020 |
|
DHANYA E.T. Vs. STATE OF KERALA
|
October 21, 2020 |
|
DHANYA GANESH Vs. KERALA LIVESTOCK DEVELOPMENT BOARD AND ORS.
|
June 24, 2020 |
|
DHANYAMOL Vs. STATE OF KERALA
|
February 11, 2020 |
|
DHARAM PAL Vs. FLAG OFFICER COMMANDING IN CHIEF
|
October 8, 2020 |
|
DHARUN K. Vs. SHINO M. GOPAL
|
September 15, 2020 |
|
DHEERA N.G.
Vs. SIMEESH S.
|
November 30, 2020 |
|
DIAMOND TRANSPORT CORPORATION Vs. SEA WINGS SHIPPING
|
May 21, 2020 |
|
DIAMOND TRANSPORT CORPORATION KARIKKAMURI Vs. SEA WINGS SHIPPING WILLINGDON
|
May 29, 2020 |
|
DILEEP Vs. STATE OF KERALA
|
July 17, 2020 |
|
DILEEP Vs. THODUPUZHA MUNICIPALITY
|
November 16, 2020 |
|
DILEEP KUMAR K Vs. STATE OF KERALA
|
November 9, 2020 |
|
DILEEP KUMAR K.S. Vs. ANJANA GOPINATH AND ORS.
|
August 21, 2020 |
|
DILEEP KUMAR.M.R. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
February 17, 2020 |
|
DILEEP MATHEW KOLLAMULA Vs. STATE OF KERALA
|
September 16, 2020 |
|
DILEEP R, Vs. STATE OF KERALA
|
December 4, 2020 |
|
DILEEP T.M. Vs. ARYAD GRAMA PANCHAYATH
|
August 24, 2020 |
|
DILEEP THOMAS Vs. UZHAVOOR GRAMAPANCHAYATH
|
March 2, 2020 |
|
DILEEPKUMAR Vs. STATE OF KERALA
|
November 24, 2020 |
|
DILIP Vs. STATE OF KERALA
|
December 8, 2020 |
|
DILIP S. Vs. HARIPRIYA
|
November 13, 2020 |
|
DILSHAD Vs. STATE OF KERALA
|
November 18, 2020 |
|
DINESAN Vs. COMMISSIONER OF EXCISE
|
February 3, 2020 |
|
DINESAN P. Vs. STATE OF KERALA
|
November 5, 2020 |
|
DINESH CHANDRAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 13, 2020 |
|
DINESH KUMAR Vs. STATE OF KERALA
|
November 5, 2020 |
|
DINESHAN K. Vs. STATE OF KERALA
|
February 11, 2020 |
|
DINNY GEORGE SUNNY Vs. STATE OF KERALA
|
June 30, 2020 |
|
DINOOP P. DINESH Vs. STATE OF KERALA
|
June 15, 2020 |
|
DINU E.G. Vs. V.R.SETHU LAKSHMI
|
November 18, 2020 |
|
DINU SARA THOMAS Vs. STATE OF KERALA
|
December 7, 2020 |
|
DINURAJ D. Vs. STATE OF KERALA
|
October 16, 2020 |
|
DIRECTOR GENERAL OF POLICE Vs. MATHEWRAJ KALLIKKADAN
|
July 3, 2020 |
|
DIRECTOR KILA , MULAMKUNNATHUKAVU, THRISSUR Vs. RUKIYA
|
December 4, 2020 |
|
DIRECTOR OF HOMEOPATHY Vs. P. SUKUMARAN
|
March 4, 2020 |
|
DIRECTOR, KERALA STATE INSURANCE DEPARTMENT Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
March 9, 2020 |
|
DIRECTOR, KERALA STATE INSURANCE DEPARTMENT Vs. RADHA
|
December 22, 2020 |
|
DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY CALICUT Vs. MURALEEDHARAN.C
|
May 19, 2020 |
|
DISTRICT ANIMAL HUSBANDRY OFFICER Vs. K.P.SUNIL KUMAR
|
March 3, 2020 |
|
DISTRICT COLLECTOR
IDUKKI Vs. JAMES
|
March 19, 2020 |
|
DISTRICT COLLECTOR Vs. FR. JOSE UPPANI
|
July 21, 2020 |
|
DISTRICT COLLECTOR Vs. RAVI P.D.
|
December 3, 2020 |
|
DISTRICT COLLECTOR Vs. DISTRICT LEGAL SERVICE AUTHORITY
|
December 22, 2020 |
|
DISTRICT COLLECTOR, KAKKANAD Vs. FR.THOMAS PAUL RAMBAN
|
March 18, 2020 |
|
DISTRICT MEDICAL OFFICER, MALAPPURAM DISTRICT AND ORS. Vs. AZHUKUTHI PARAMBIL AYAPPANS AND ORS.
|
March 2, 2020 |
|
DISTRICT PROJECT CO-ORDINATOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I KOCHI
|
March 16, 2020 |
|
DISTRICT RIFLE ASSOCIATION OF IDUKKI Vs. STATE OF KERALA
|
March 20, 2020 |
|
DISTRICT TOWN PLANNER Vs. LINSON
|
June 29, 2020 |
|
DIVAKARAN MATHILANCHERY Vs. STATE OF KERALA
|
June 2, 2020 |
|
DIVIN
Vs. STATE OF KERALA
|
August 10, 2020 |
|
DIVISIONAL CHIEF EXECUTIVE Vs. STATE OF KERALA
|
March 16, 2020 |
|
DIVYA Vs. STATE OF KERALA
|
May 22, 2020 |
|
DIVYA Vs. MURALEEDHARAN K.
|
February 14, 2020 |
|
DIVYA S.J. Vs. STATE OF KERALA
|
July 10, 2020 |
|
DIVYANAND P.K. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
March 9, 2020 |
|
DIXON PETER Vs. STATE OF KERALA
|
August 3, 2020 |
|
DM EDUCATION AND RESEARCH FOUNDATION Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 16, 2020 |
|
DOMINIC PRESENTATION Vs. STATE OF KERALA
|
November 6, 2020 |
|
DR. ABDUL RASHEED @ A.R.BABU Vs. IFCI LIMITED
|
December 3, 2020 |
|
DR. JOHNY CYRIAC Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
|
January 20, 2020 |
|
DR.BABY V. Vs. STATE OF KERALA
|
February 19, 2020 |
|
DR.BILU B.S. Vs. UNION OF INDIA
|
October 7, 2020 |
|
DR.JOSEPH FREEMAN MOTHA Vs. SUDHA VIJAYAN
|
September 8, 2020 |
|
DR.RAYMOND GEORGE Vs. UNION OF INDIA
|
February 26, 2020 |
|
DR.S.V.MOHAMMED HARIS Vs. DISTRICT COLLECTOR, KANNUR
|
July 22, 2020 |
|
E K JAYAN ALIAS PRAKASHAN E.K. Vs. STATE OF KERALA
|
March 11, 2020 |
|
E K SAJEEV KUMAR Vs. P.UNNIKRISHNAN
|
December 2, 2020 |
|
E. P. PAUL Vs. STATE OF KERALA
|
November 11, 2020 |
|
E.A.MURALI Vs. NEW INDIA ASSURANCE COMPANY LTD
|
December 8, 2020 |
|
E.A.NANDANAN Vs. STATE OF KERALA
|
November 9, 2020 |
|
E.A.SHIBU Vs. STATE OF KERALA
|
August 6, 2020 |
|
E.ALBERT RAJ Vs. COMMERCIAL TAX OFFICER
|
October 8, 2020 |
|
E.B.PREMANATHAN NAIR Vs. JOINT REGISTRAR
|
August 18, 2020 |
|
E.E.MUHAMMED ASHRAF Vs. P.K.SUHARA
|
October 19, 2020 |
|
E.ERANI Vs. STATE OF KERALA
|
October 15, 2020 |
|
E.J.AUGUSTHY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 17, 2020 |
|
E.K.ANILAN Vs. STATE OF KERALA
|
December 3, 2020 |
|
E.K.JAMAL Vs. UNION OF INDIA
|
February 3, 2020 |
|
E.K.JOJU Vs. STATE OF KERALA
|
November 19, 2020 |
|
E.K.RAVEENDRANATHAN NAIR Vs. STATE OF KERALA
|
November 19, 2020 |
|
E.K.UNNIKAMMED ALIAS KUNHU Vs. DISTRICT MAGISTRATE
|
December 1, 2020 |
|
E.V.GOPALAKRISHNAN Vs. ASHIN KRISHNA
|
February 19, 2020 |
|
E.V.PAVITHRAN Vs. CHENNAMANGALAM GRAMA PANCHAYAT
|
August 17, 2020 |
|
E.VISHNU NAMBOOTHIRI Vs. V.BALACHANDRAN
|
February 27, 2020 |
|
EAGLE SANDS AND METALS PULIYARAMALA Vs. DISTRICT GEOLOGIST DEPARTMENT OF MINING & GEOLOGY
|
October 22, 2020 |
|
EAPPEN T .THOMAS Vs. STATE OF KERALA
|
October 6, 2020 |
|
EAPPEN T. THOMAS Vs. STATE OF KERALA
|
May 21, 2020 |
|
EASWARAN H.B. Vs. TRAVANCORE DEVASWOM BOARD
|
October 20, 2020 |
|
EDAPPALLY CENTRAL NSS KARAYOGAM Vs. REGISTRAR
|
June 30, 2020 |
|
EDATHADAN GRANITES Vs. STATE OF KERALA
|
February 6, 2020 |
|
EDAYIL PEEDIKAYIL BASHEER Vs. THEKKAYIL AYSHA
|
October 23, 2020 |
|
EDHENS CONSTRUCTIONS PVT. LTD Vs. KANTHALLOOR GRAMA PANCHAYATH
|
September 23, 2020 |
|
EDWIN R.ROSE Vs. STATE OF KERALA
|
December 22, 2020 |
|
ELAMGULAM SERVICE CO.OPERATIVE BANK LTD Vs. P.S.MOHANAN NAIR
|
December 1, 2020 |
|
ELAMMA LUKOSE Vs. FEBIN M. JOSE
|
November 9, 2020 |
|
ELCITA BINU Vs. STATE OF KERALA
|
September 9, 2020 |
|
ELDHOSE Vs. STATE OF KERALA
|
February 13, 2020 |
|
ELDHOSE Vs. STATE OF KERALA
|
November 4, 2020 |
|
ELDO K.THOMAS Vs. NAVEEN B.PARAPPATTU
|
November 18, 2020 |
|
ELDO POULOSE Vs. KODENCHERRY SERVICE SAHAKARANA BANK
|
May 28, 2020 |
|
ELSAMMA JOSEPH Vs. STATE ELECTION COMMISSION
|
November 25, 2020 |
|
ELSI AUGUSTINE Vs. RAJAN
|
February 13, 2020 |
|
EMAMUDEEN Vs. STATE OF KERALA
|
July 2, 2020 |
|
EMPEES TRADERS Vs. STATE OF KERALA
|
November 11, 2020 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. PARRISON ESTATES AND INDUSTRIES PVT. LTD. AND ORS.
|
July 28, 2020 |
|
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M. S. RAVEN BECK SOLUTIONS (INDIA) LTD
|
October 15, 2020 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUSHAMA N.
|
November 5, 2020 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. NAINA P.S.
|
March 2, 2020 |
|
ENANALLOOR SERVICE CO-OPERATIVE BANK LIMITED AND ORS. Vs. THE INCOME TAX OFFICER
|
February 19, 2020 |
|
ERNAD NIDHI LIMITED Vs. UNION OF INDIA
|
December 2, 2020 |
|
ESCAPADE RESORT PVT. LTD. Vs. STATE OF KCERALA
|
March 9, 2020 |
|
ESCORTS CONSUMER CREDIT LTD Vs. MUJEEB RAHIMAN ABOOBACKER
|
September 22, 2020 |
|
ESSJAY ELECTRONICS PVT LTD Vs. STATE OF KERALA
|
October 13, 2020 |
|
ESTHAPANOSE WILSON Vs. STATE
|
June 2, 2020 |
|
EURO ASEAN TRADE LINKS Vs. STATE OF KERALA
|
November 10, 2020 |
|
EVEREST STONE CRUSHER AND GRANITES Vs. DISTRICT COLLECTOR
|
November 10, 2020 |
|
EVM MOTORS AND VEHICLES INDIA (P) LTD Vs. STATE OF KERALA
|
December 7, 2020 |
|
EXTRA HOME CARE PRODUCTS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
|
December 18, 2020 |
|
FACT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
February 3, 2020 |
|
FACT WORKERS ORGANISATION Vs. UNION OF INDIA
|
December 17, 2020 |
|
FAHAD Vs. STATE OF KERALA
|
November 16, 2020 |
|
FAHAD HASSAN ALI Vs. STATE OF KERALA
|
December 7, 2020 |
|
FAIJAS, S/O.KAREEM Vs. STATE OF KERALA
|
August 3, 2020 |
|
FAISAL Vs. STATE OF KERALA
|
July 27, 2020 |
|
FAISAL Vs. STATE OF KERALA
|
October 16, 2020 |
|
FAISAL P. Vs. STATE OF KERALA
|
April 29, 2020 |
|
FAISAL S Vs. STATE OF KERALA
|
September 7, 2020 |
|
FAIZAL Vs. STATE OF KERALA
|
February 10, 2020 |
|
FARHA HABEEBULLAH Vs. SAMEER S
|
September 18, 2020 |
|
FASALUDHEEN.O. Vs. STATE OF KERALA
|
March 19, 2020 |
|
FASHION GOLD INTERNATIONAL (P) LTD Vs. ASSISTANT COMMISSIONER
|
March 9, 2020 |
|
FASIL Vs. STATE OF KERALA
|
December 16, 2020 |
|
FATHIMA Vs. KOLOTHUMTHODI MUHAMMED
|
September 25, 2020 |
|
FATHIMA A.S. Vs. STATE OF KERALA
|
July 24, 2020 |
|
FATHIMA ABDULKHADAR Vs. REGIONAL TRANSPORT OFFICER
|
February 13, 2020 |
|
FATIMA KADER Vs. STATE OF KERALA
|
November 13, 2020 |
|
FAWAS ASHRAF
Vs. KAVANNUR GRAMA PANCHAYATH
|
August 18, 2020 |
|
FAWAS ASSOCIATED AGENCIES Vs. ASSISTANT STATE TAX OFFICER
|
February 19, 2020 |
|
FAYIS AKKARA
Vs. STATE OF KERALA
|
March 10, 2020 |
|
FAYIS E. K. Vs. STATE OF KERALA
|
October 12, 2020 |
|
FAYIS EK Vs. STATE OF KERALA
|
August 11, 2020 |
|
FAZIL Vs. STATE OF KERALA
|
July 14, 2020 |
|
FEBIN Vs. STATE OF KERALA
|
August 20, 2020 |
|
FELICIA MARIA JOSEPH Vs. STATE OF KERALA AND ORS.
|
July 24, 2020 |
|
FEMINA SIYAD Vs. UNION OF INDIA
|
December 11, 2020 |
|
FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. JAMES PHILIP
|
July 23, 2020 |
|
FIDHA NOURINE P.K. Vs. STATE OF KERALA
|
November 12, 2020 |
|
FIRDOUS GOLD PATTAMBI LLP Vs. GOVT. OF INDIA INCOME TAX DEPARTMENT
|
March 16, 2020 |
|
FIRDOUS GOLD PATTAMBI LLP Vs. GOVERNMENT OF INDIA, INCOME TAX DEPARTMENT
|
January 27, 2020 |
|
FIROS Vs. STATE OF KERALA
|
December 3, 2020 |
|
FIROZ Vs. K. O. MATHEW
|
February 26, 2020 |
|
FLEMINGO TRAVEL RETAIL LIMITED Vs. KANNUR INTERNATIONAL AIRPORT LIMITED
|
April 28, 2020 |
|
FLOWERS T.V. Vs. MOHAMMED
|
June 9, 2020 |
|
FR. LABERIN YESU Vs. K.BIJU
|
September 23, 2020 |
|
FR. THOMAS KOTTOOR Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 6, 2020 |
|
FR.BIJU VARKEY Vs. FR.THOMAS PAUL RAMBAN
|
February 11, 2020 |
|
FR.JOSE UPPANI Vs. THE DISTRICT COLLECTOR, CIVIL STATION
|
March 19, 2020 |
|
FRAJUS INFRASTRUCTURE DEVELOPMENT PVT. LTD. Vs. UNION OF INDIA
|
November 5, 2020 |
|
FRANCIS Vs. R.V.MUHAMMED
|
November 17, 2020 |
|
FRANCIS JOSEPH MALIEKAL Vs. KERALA WATER AUTHORITY
|
July 6, 2020 |
|
FRANCIS THOMAS Vs. VILLAGE OFFICER
|
August 17, 2020 |
|
FRANCIS.T.CHACKO Vs. STATE OF KERALA
|
October 8, 2020 |
|
FRANKLIN Vs. STATE OF KERALA
|
October 8, 2020 |
|
FRIJO XAVIER Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
September 22, 2020 |
|
FUN WORLD AND RESORTS (INDIA) PVT.LTD. Vs. NIMIL K.K.
|
January 13, 2020 |
|
FUTURE GAMING AND HOTEL SERVICES PVT. LTD. Vs. THE STATE OF KERALA AND ORS.
|
December 22, 2020 |
|
G KRISHNA KUMARI Vs. MUTHUKULAM SERVICE CO-OPERATIVE BANK LTD.
|
July 14, 2020 |
|
G. Vs. UNION OF INDIA
|
May 11, 2020 |
|
G. GOPI UINNITHAN Vs. SABIN BABY
|
September 9, 2020 |
|
G. NAGARAJ Vs. GOVERNMENT OF KERALA
|
February 26, 2020 |
|
G. PRASANTH Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 17, 2020 |
|
G.BALAKRISHNA PILLAI Vs. DIRECTOR
|
July 7, 2020 |
|
G.EASWARACHANDRA VIDYA SAGAR Vs. UNION OF INDIA
|
February 17, 2020 |
|
G.GEORGE Vs. POOYAPPALLY GRAMA PANCHAYATH
|
December 7, 2020 |
|
G.J. ECO POWER PVT. LTD Vs. COCHIN MUNICIPAL CORPORATION
|
August 11, 2020 |
|
G.J.ECO POWER PVT.LTD Vs. COCHIN MUNICIPAL CORPORATION
|
November 10, 2020 |
|
G.K. MOHANAN PILLAI Vs. NUMAN
|
July 16, 2020 |
|
G.K.GASES AND CHEMICALS Vs. REHABILITATION PLANTATIONS LIMITED
|
March 17, 2020 |
|
G.K.GRANITES LIMITED Vs. DIRECTOR OF MINING AND GEOLOGY
|
December 15, 2020 |
|
G.K.SATHEESH Vs. SUB DIVISIONAL MAGISTRATE
|
October 6, 2020 |
|
G.MOHANDAS Vs. STATE OF KERALA
|
November 10, 2020 |
|
G.R. AJITH Vs. P.K. JAYASREE
|
January 7, 2020 |
|
G.R.AJITH Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
February 18, 2020 |
|
G.SATHEESH KUMAR Vs. STATE OF KERALA
|
March 11, 2020 |
|
G.SRINIVASAN Vs. STATE OF KERALA
|
August 10, 2020 |
|
G.SUJANA BAI Vs. SECRETARY TO GOVERNMENT
|
October 19, 2020 |
|
G.SUKUMARAN NAIR Vs. SECRETARY OF GOVERNMENT OF INDIA
|
November 10, 2020 |
|
G.VIJAYANATHA KURUP Vs. N.R.RAJENDRAN
|
March 2, 2020 |
|
GADHA C.M. Vs. BAR COUNCIL OF INDIA
|
September 23, 2020 |
|
GAIL (INDIA) LTD Vs. VIJAYANARAYANAN
|
March 3, 2020 |
|
GANESH R PILLAI Vs. STATE OF KERALA
|
February 26, 2020 |
|
GANESH TECHNICAL CONSULTANCY SERVICES Vs. ALUVA MUNICIPALITY
|
November 5, 2020 |
|
GANGADHARAN Vs. STATE OF KERALA
|
January 27, 2020 |
|
GANGANDHARAN NAIR Vs. STATE OF KERALA
|
October 6, 2020 |
|
GAS AUTHORITY OF INDIA LIMITED Vs. SREEKUMARAN NAMBOODIRI P
|
October 22, 2020 |
|
GAYATHRI MOTORS Vs. STATE OF KERALA
|
May 19, 2020 |
|
GAYATHRI V. Vs. CHANDRAKANTH
|
November 20, 2020 |
|
GAYATHRY CHANDRAN Vs. VINU M.
|
November 17, 2020 |
|
GEETHA
Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
May 4, 2020 |
|
GEETHA Vs. STATE OF KERALA
|
November 17, 2020 |
|
GEETHA G.K. Vs. KAMALAKSHMI AMMA
|
December 18, 2020 |
|
GEETHA K. Vs. KERALA HUMAN RIGHTS COMMISSION
|
November 30, 2020 |
|
GEETHA N.S. Vs. STATE OF KERALA
|
March 18, 2020 |
|
GEETHA P. Vs. KERALA AGRICULTURAL UNIVERSITY
|
November 17, 2020 |
|
GEETU.R.PRASAD Vs. MANAGER
|
August 26, 2020 |
|
GENERAL MANAGER Vs. GENERAL SECRETARY
|
December 16, 2020 |
|
GENERAL MANAGER, KERALA STATE CO-OPERATIVE FEDERATION FOR FISHERIES DEVELOPMENT LTD Vs. KERALA LOK AYUKTA, THIRUVANANTHAPURAM
|
July 24, 2020 |
|
GENERAL MANAGER, PALAKKAD UNIT OF INSTRUMENTATION LTD. Vs. GENERAL SECRETARY, INSTRUMENTATION WORKERS UNION
|
February 6, 2020 |
|
GENERAL MANAGER,CORPORATE EDUCATIONAL AGENCY Vs. STATE OF KERALA
|
September 28, 2020 |
|
GENERAL SECRETARY, INDIRA GANDHI MEMORIAL
TRUST Vs. MAHATMA GANDHI UNIVERSITY
|
August 6, 2020 |
|
GENERAL SECRETARY,INDIRA GANDHI MEMORIAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 15, 2020 |
|
GEORGE Vs. KRISHNA VENU
|
June 19, 2020 |
|
GEORGE Vs. STATE OF KERALA
|
December 2, 2020 |
|
GEORGE Vs. STATE OF KERALA
|
July 2, 2020 |
|
GEORGE Vs. STATE OF KERALA
|
June 15, 2020 |
|
GEORGE ABRAHAM Vs. MINU SUSAN MATHEW
|
March 10, 2020 |
|
GEORGE AUGUSTINE Vs. JOSE.R.ERINJERI
|
December 7, 2020 |
|
GEORGE ELAMPLAKKADU@VAKKACHAN POWATHIL Vs. A. V. MATHEW@SAMKUTTY VETTUPALAM
|
August 19, 2020 |
|
GEORGE JOSEPH Vs. STATE OF KERALA,
|
September 16, 2020 |
|
GEORGE JOSEPH Vs. BOSE WELL JOHN
|
December 17, 2020 |
|
GEORGE K.CHACKO Vs. KERALA HEALTH RESEARCH AND WELFARE SOCIETY
|
August 3, 2020 |
|
GEORGE M.V. Vs. STATE OF KERALA
|
February 19, 2020 |
|
GEORGE M.V. Vs. STATE OF KERALA
|
February 3, 2020 |
|
GEORGE MATHEW
Vs. SATYAJEET RAJAN
|
August 7, 2020 |
|
GEORGE MATHEW Vs. STATE OF KERALA
|
August 12, 2020 |
|
GEORGE MATHEW Vs. T.A.M.POOKKOYA THANGAL
|
January 24, 2020 |
|
GEORGE MATHEW Vs. STATE OF KERALA,
|
October 15, 2020 |
|
GEORGE MATHEW Vs. A.KOWSIGAN I.A.S.
|
August 21, 2020 |
|
GEORGE P.JOHN Vs. ALEX P.JOHN
|
March 5, 2020 |
|
GEORGE VATTUKULAM Vs. STATE OF KERALA
|
February 19, 2020 |
|
GEORGEKUTTY Vs. STATE OF KERALA
|
November 6, 2020 |
|
GEORGEKUTTY Vs. SREEKUMAR
|
March 17, 2020 |
|
GEORGIE ALEXANDER Vs. STATE OF KERALA,
|
September 29, 2020 |
|
GERMAN EXPRESS SHIPPING AGENCY(INDIA) Vs. TARGET OVERSEAS EXPORTS(P) LTD.
|
November 25, 2020 |
|
GHYRUNNEESA Vs. STATE OF KERALA
|
February 18, 2020 |
|
GIBY ALIAS JACOB BABU Vs. P.M.ABRAHAM
|
March 5, 2020 |
|
GIJO POOTHANAPRA MATHEWS Vs. UNION OF INDIA
|
March 23, 2020 |
|
GILBERT ANJIPARAMBIL Vs. RETURNING OFFICER/DISTRICT COLLECTOR
|
November 20, 2020 |
|
GIMCY TONIO Vs. STATE OF KERALA
|
March 5, 2020 |
|
GIRDHARI LAL CONSTRUCTIONS (P) LTD. Vs. UNION OF INDIA
|
February 18, 2020 |
|
GIREESH Vs. RAHIM
|
June 8, 2020 |
|
GIREESH M M Vs. S M VIJAYANAND CHIEF SECRETARY, SECRETARIAT
|
September 29, 2020 |
|
GIREESH T.G. Vs. STATE TAX OFICER
|
November 18, 2020 |
|
GIRIJA Vs. KERALA STATE FINANCIAL ENTERPRISES PVT LIMITED
|
March 2, 2020 |
|
GIRIJA BHASKARAN Vs. STATE OF KERALA
|
March 2, 2020 |
|
GIRIJA C.C. AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
June 18, 2020 |
|
GIRIJAKUMARI J. Vs. ASSISTANT EDUCATIONAL OFFICER
|
November 23, 2020 |
|
GIRISH BABU G. Vs. DIRECTOR OF VIGILANCE
|
August 17, 2020 |
|
GIRISH G. Vs. STATE OF KERALA
|
January 10, 2020 |
|
GLANIS Vs. LAZAR
|
June 30, 2020 |
|
GLOBAL EDUCATION TRUST Vs. STATE OF KERALA
|
November 10, 2020 |
|
GLOW GROW HEALTH AND BEAUTY (P) LTD Vs. STATE OF KERALA
|
December 1, 2020 |
|
GODWIN PAUL Vs. STATE OF KERALA
|
March 9, 2020 |
|
GOKUL Vs. STATE OF KERALA
|
September 23, 2020 |
|
GOKUL K.G. Vs. RESHMA P.K.
|
November 27, 2020 |
|
GOKUL MOHAN Vs. STATE OF KERALA
|
May 8, 2020 |
|
GOKUL MOHAN Vs. STATE OF KERALA
|
April 28, 2020 |
|
GOKUL P.G. Vs. STATE OF KERALA
|
November 6, 2020 |
|
GOKULAN Vs. STATE OF KERALA
|
March 11, 2020 |
|
GOLDEN IMPORTERS Vs. UNION OF INDIA
|
July 22, 2020 |
|
GOMATHI AUGUSTIN Vs. STATE OF KERALA
|
November 13, 2020 |
|
GOODS AND SERVICES TAX NETWORK Vs. M/S.LEO DISTRIBUTORS
|
June 4, 2020 |
|
GOPAKUMAR Vs. K.A.SULAIMANKUNJU
|
November 3, 2020 |
|
GOPAKUMAR Vs. SUNITHA GOPAKUMAR
|
March 5, 2020 |
|
GOPAKUMAR Vs. STATE OF KERALA
|
December 7, 2020 |
|
GOPAKUMAR A.P. Vs. UNION OF INDIA
|
March 2, 2020 |
|
GOPAKUMAR B.NAIR Vs. GURVAYOR DEVASWOM MANAGING COMMITTEE
|
November 18, 2020 |
|
GOPAKUMAR C P Vs. STATE OF KERALA
|
October 13, 2020 |
|
GOPAKUMAR N.A. Vs. STATE OF KERALA
|
May 26, 2020 |
|
GOPALAKRISHNA PILLAI K.R Vs. STATE OF KERALA
|
December 14, 2020 |
|
GOPALAKRISHNAN Vs. STATE OF KERALA
|
August 25, 2020 |
|
GOPALAKRISHNAN Vs. RETHNAMMA
|
January 23, 2020 |
|
GOPALAKRISHNAN Vs. STATE OF KERALA
|
July 13, 2020 |
|
GOPALAKRISHNAN CHETTIYAR Vs. MANOJ
|
July 3, 2020 |
|
GOPALAKRISHNAN NAIR Vs. INSPECTOR OF POLICE
VENJARAMOOD POLICE STATION
|
December 17, 2020 |
|
GOPALAKRSIHNAN NAIR D. Vs. UNION OF INDIA
|
December 1, 2020 |
|
GOPALAN Vs. STATE OF KERALA
|
March 2, 2020 |
|
GOPALAN Vs. STATE OF KERALA
|
December 4, 2020 |
|
GOPALAN NAIR A Vs. UNION OF INDIA
|
November 25, 2020 |
|
GOPALAN P. V. Vs. UNION OF INDIA
|
October 27, 2020 |
|
GOPAN KUMAR G ALIAS GOPAN Vs. STATE OF KERALA
|
August 6, 2020 |
|
GOPI Vs. STATE OF KERALA
|
July 1, 2020 |
|
GOPI Vs. STATE OF KERALA
|
February 14, 2020 |
|
GOPI Vs. STATE OF KERALA
|
February 27, 2020 |
|
GOPI Vs. STATE OF KERALA
|
November 24, 2020 |
|
GOPI Vs. STATE OF KERALA
|
December 11, 2020 |
|
GOPINATHAN Vs. VENUGOPALAN
|
August 21, 2020 |
|
GOPINATHAN A. Vs. AFZAL BASHA
|
March 9, 2020 |
|
GOPINATHAN PILLAI Vs. STATE OF KERALA
|
December 1, 2020 |
|
GOPY Vs. KERALA KSHETHRA SAMRAKSHANA SAMITHY
KOZHIKODE
|
December 8, 2020 |
|
GOVERNOR OF THE STATE OF KERALA Vs. VIJAY CONSTRUCTIONS ENGINEERS AND CONTRACTORS
|
February 28, 2020 |
|
GOVINDAN PALIKAPPIL Vs. UNION OF INDIA
|
June 11, 2020 |
|
GOVINDANUNNI K.M Vs. CHANCELLOR
|
January 28, 2020 |
|
GRACIOUS KURIAKOSE Vs. CORPORATION OF COCHIN
|
December 11, 2020 |
|
GRACY Vs. STATE OF KERALA
|
April 30, 2020 |
|
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. P.K.ASHOKAN
|
December 1, 2020 |
|
GREEN VISTAS INFRASTRUCTURE PROJECTS Vs. UNION OF INDIA
|
June 30, 2020 |
|
GREENWORTH INFRASTRUCTURES PVT.LTD Vs. STATE OF KERALA
|
December 1, 2020 |
|
GREESHMA M.S. Vs. STATE OF KERALA
|
May 29, 2020 |
|
GREESHMA V.S. Vs. STATE OF KERALA
|
December 3, 2020 |
|
H H MARTHOMA MATHEWS Vs. UNIVERSITY OF KERALA
|
December 1, 2020 |
|
H.DILEEP KUMAR Vs. SECRETARY
|
November 26, 2020 |
|
H.JOSH Vs. TOM JOSE
|
October 19, 2020 |
|
H.K MEENAKSHY AMMAL Vs. STATE BANK OF INDIA
|
February 13, 2020 |
|
H.NARAYANAN Vs. STATE OF KERALA
|
August 20, 2020 |
|
HABEEB HASSAN P. C. Vs. STATE OF KERALA
|
November 26, 2020 |
|
HABEEB RAHMAN Vs. THE REVENUE DIVISIONAL OFFICER, TIRUR AND ORS.
|
July 14, 2020 |
|
HADIYYA LOGISTICS PRIVATE LIMITED Vs. JAYAN
|
December 11, 2020 |
|
HAILEYBURIA TEA ESATES LIMITED Vs. UNION OF INDIA
|
October 1, 2020 |
|
HAILEYBURIA TEA ESTATES LIMITED Vs. TEA BOARD OF INDIA
|
August 20, 2020 |
|
HAILEYBURIA TEA ESTATES LIMITED Vs. UNION OF INDIA
|
September 23, 2020 |
|
HALVI.K.S
Vs. STATE OF KERALA
|
August 20, 2020 |
|
HAMEED Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
|
September 23, 2020 |
|
HAMEED K.B Vs. B.ANDREW PRABHU
|
December 14, 2020 |
|
HAMSA K. Vs. ISMAIL P.
|
February 11, 2020 |
|
HAMZA Vs. MOIDUTTY
|
November 11, 2020 |
|
HAMZA Vs. STATE OF KERALA
|
August 17, 2020 |
|
HAMZA HYDROSE
Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH
|
March 9, 2020 |
|
HANEESH K.
Vs. STATE OF KERALA
|
August 13, 2020 |
|
HAREESH Vs. STATE OF KERALA
|
October 7, 2020 |
|
HAREESH Vs. STATE OF KERALA
|
September 23, 2020 |
|
HAREESH M.S. Vs. VICE-CHANCELLOR
|
November 3, 2020 |
|
HAREESH V Vs. MALABAR DEVASWOM BOARD
|
October 21, 2020 |
|
HARI Vs. STATE OF KERALA
|
September 18, 2020 |
|
HARIDAS Vs. ATHIRA
|
December 22, 2020 |
|
HARIDAS Vs. STATE OF KERALA
|
November 25, 2020 |
|
HARIDAS Vs. STATE OF KERALA
|
October 1, 2020 |
|
HARIDAS Vs. JAYASREE
|
February 26, 2020 |
|
HARIDAS Vs. STATE OF KERALA
|
December 2, 2020 |
|
HARIKRISHNAN Vs. STATE OF KERALA
|
January 6, 2020 |
|
HARIKRISHNAN N. Vs. STATE OF KERALA
|
March 23, 2020 |
|
HARIKRISHNAN NAMBOOTHIRI Vs. AJITH KUMAR
|
March 6, 2020 |
|
HARIRAJ M R Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
September 4, 2020 |
|
HARIS Vs. STATE OF KERALA
|
September 30, 2020 |
|
HARIS K.M. AND ORS. Vs. JAHFAR K. AND ORS.
|
September 8, 2020 |
|
HARIS M.P Vs. STATE OF KERALA
|
October 13, 2020 |
|
HARISH Vs. STATE OF KERALA
|
August 3, 2020 |
|
HARISH P.A. Vs. SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION
|
November 17, 2020 |
|
HARISH S. THAMPI Vs. STATE OF KERALA
|
September 9, 2020 |
|
HARISH S. THAMPI Vs. STATE OF KERALA
|
August 14, 2020 |
|
HARISH VASUDEVAN Vs. UNION OF INDIA
|
March 11, 2020 |
|
HARISH VASUDEVAN Vs. STATE OF KERALA
|
May 10, 2020 |
|
HARISHBHAI KESHAVBHAI Vs. STATE OF KERALA
|
November 4, 2020 |
|
HASEENA Vs. ANSAR
|
March 16, 2020 |
|
HASEENA C.P. Vs. STATE OF KERALA
|
November 4, 2020 |
|
HASEENA V. Vs. MUJEEB RAHMAN
|
December 7, 2020 |
|
HASHIF ALI Vs. STATE OF KERALA
|
August 11, 2020 |
|
HASHIM Vs. STATE OF KERALA
|
October 21, 2020 |
|
HASHIM Vs. STATE OF KERALA
|
June 22, 2020 |
|
HASHIM Vs. STATE OF KERALA
|
July 16, 2020 |
|
HASIN P V Vs. STATE OF KERALA
|
March 16, 2020 |
|
HASIR A Vs. STATE OF KERALA
|
March 16, 2020 |
|
HEDGE FINANCE LIMITED Vs. SOUTHERN INVESTMENTS PVT LTD.
|
February 20, 2020 |
|
HEMA V.NAIR Vs. STATE OF KERALA
|
December 11, 2020 |
|
HEMALATHA Vs. STATE OF KERALA
|
September 16, 2020 |
|
HERCHAN LAWRANCE D CRUZ Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
|
October 22, 2020 |
|
HERCULES AUTOMOBILE INTERNATIONAL PRIVATE LIMITED Vs. AMBIKA SUKUMAR SAANVI
|
January 9, 2020 |
|
HI LITE REALTORS INDIA LLP Vs. AGRICULTURAL OFFICER, KRISHI BHAVAN
|
November 16, 2020 |
|
HIGH COURT OF KERALA Vs. C.M.ABDUL JABBAR
|
September 25, 2020 |
|
HIGH COURT OF KERALA Vs. RESHMA A., D/O.ASHOK P.
|
August 26, 2020 |
|
HIGH COURT OF KERALA Vs. SUJIT NAIR. K.M
|
September 25, 2020 |
|
HILAL Vs. STATE OF KERALA
|
October 7, 2020 |
|
HILL VEIW PUBLIC SCHOOL Vs. STATE OF KERALA
|
December 14, 2020 |
|
HIMALAYA DRUG COMPANY Vs. STATE OF KERALA
|
March 16, 2020 |
|
HINDUSTAN COCA COLA PRIVATE LIMITED Vs. ASSISTANT STATE TAX OFFICER
|
March 19, 2020 |
|
HINDUSTAN COCA-COLA BEVERAGES PVT. LTD. Vs. STATE OF KERALA
|
November 24, 2020 |
|
HINDUSTAN COLLEGE OF PHARMACY Vs. STATE OF KERALA
|
December 9, 2020 |
|
HIRATH Vs. STATE OF KERALA
|
July 3, 2020 |
|
HISHAM A. Vs. SHAHIDA P.P.
|
February 11, 2020 |
|
HLL LIFECARE LTD. Vs. DIRECTOR, MALABAR CANCER CENTRE
|
November 10, 2020 |
|
HOLY GRACE FOUNDATION Vs. STATE OF KERALA
|
August 26, 2020 |
|
HOLY GRACE FOUNDATION Vs. STATE OF KERALA
|
September 14, 2020 |
|
HOLY PENTECOSTAL MISSION Vs. TINA DANIL
|
January 7, 2020 |
|
HOMESTEAD PROJECTS AND DEVELOPERS
(P) LTD. Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
|
August 11, 2020 |
|
HOPE CONSTRUCTIONS, ANICKASSERIL BUILDING Vs. FEDERAL BANK LTD.
|
January 21, 2020 |
|
HOTEL DONA CASTLE Vs. KOLLAM CORPORATION
|
August 24, 2020 |
|
HOTEL LUCIYA DRIVE INN Vs. STATE OF KERALA
|
October 20, 2020 |
|
HOTEL SURYA Vs. STATE OF KERALA
|
March 3, 2020 |
|
HOTEL VANI CHANGANACHERRY Vs. ASSISTANT COMMISSIONER OF STATE TAX, SPECIAL CIRCLE
|
April 30, 2020 |
|
HOWAMMA JOHN Vs. BOBBY IPE
|
March 16, 2020 |
|
HRIDYA HARIKUMAR Vs. STATE OF KERALA
|
November 24, 2020 |
|
HRJ REFRIGERATION Vs. BHARAT SANCHAR NIGAM LTD.
|
July 3, 2020 |
|
HUAWEI TELECOMMUNICATION (INDIA) PVT. LTD. AND ORS. Vs. PALATHARA CONSTRUCTIONS
|
August 19, 2020 |
|
HUSSAIN Vs. STATE OF KERALA
|
October 21, 2020 |
|
HUSSAIN Vs. STATE OF KERALA
|
July 28, 2020 |
|
HUSSAIN MANGALATH Vs. KALAMASSERY SERVICE CO-OPERATIVE BANK LTD
|
March 4, 2020 |
|
HUSSAIN VENGAD Vs. STATE OF KERALA
|
December 4, 2020 |
|
I.K.GOVIND
Vs. STATE OF KERALA
|
March 6, 2020 |
|
IBRAHIM Vs. STATE OF KERALA
|
October 9, 2020 |
|
IBRAHIM ELETTIL Vs. UNION OF INDIA
|
June 1, 2020 |
|
IBRAHIM KUTTY K.K.
Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
August 7, 2020 |
|
IBRAHIM T. Vs. MANAGING DIRECTOR
|
November 3, 2020 |
|
ICICI BANK LTD Vs. NASSARUDDIN ABDUL MAJEED
|
February 6, 2020 |
|
IDA SAROJAM Vs. DISTRICT COLLECTOR COLLECTORATE
|
March 3, 2020 |
|
IDAVANCHAL KANNAMBETH KRISHNAN Vs. STATE OF KERALA
|
December 7, 2020 |
|
IDUKKI DISTRICT TRADITIONAL CARDOMOM PRODUCER COMPANY Vs. STATE OF KERALA
|
August 25, 2020 |
|
IDUKKI JILLA ESTATE MAZDOOR SANGH Vs. STATE OF KERALA
|
March 4, 2020 |
|
IGNACIOUS AROOJA Vs. STATE OF KERALA
|
August 13, 2020 |
|
IJAZ AHAMMED Vs. STATE OF KERALA
|
December 2, 2020 |
|
IN RE: VISHNUDAS H. AND ORS. Vs. IN RE: VISHNUDAS H. AND ORS.
|
July 27, 2020 |
|
INDAZAR KELOTH Vs. STATE OF KERALA
|
September 17, 2020 |
|
INDIA CEMENTS CAPITAL & FIN.LTD Vs. K.S.SUNILKUMAR
|
September 23, 2020 |
|
INDIA CEMENTS LTD Vs. STATE OF KERALA
|
October 19, 2020 |
|
INDIAN NATIONAL ANGANVADY EMPLOYEES FEDERATION Vs. STATE OF KERALA
|
May 19, 2020 |
|
INDIAN NETWORK OF POSITIVE PEOPLE Vs. T.A.MAJEED
|
August 12, 2020 |
|
INDIAN STEEL
Vs. STATE OF KERALA
|
March 9, 2020 |
|
INDIRA Vs. POURNAMI PROPERTIES PRIVATE LIMITED
|
September 14, 2020 |
|
INDIRA B. Vs. STATE OF KERALA
|
November 6, 2020 |
|
INDIRA CHERIYA KADAVAN Vs. V.M.GANGADHARAN
|
March 16, 2020 |
|
INDIRA P. Vs. CENTRAL UNIVERSITY OF KERALA
|
November 19, 2020 |
|
INDULEKHA K. Vs. RUBBER BOARD OF INDIA
|
October 19, 2020 |
|
INDUS TOWER LIMITED Vs. STATE OF KERALA
|
July 1, 2020 |
|
INDUS TOWERS LIMITED Vs. STATION HOUSE OFFICER
|
July 24, 2020 |
|
INDUS TOWERS LIMITED Vs. STATE OF KERALA
|
March 18, 2020 |
|
INDUS TOWERS LIMITED Vs. BEEVI UMMA MOIDEENKUTTY
|
September 8, 2020 |
|
INDUS TOWERS LIMITED Vs. DISTRICT POLICE CHIEF
|
November 11, 2020 |
|
INDUS TOWERS LIMITED Vs. DISTRICT POLICE CHIEF
|
November 17, 2020 |
|
INDUS TOWERS LIMITED Vs. CHIRAKKADAVU GRAMA PANCHAYAT
|
February 17, 2020 |
|
INDUS TOWERS LIMITED, Vs. STATE OF KERALA, INFORMATION TECHNOLOGY DEPARTMENT,
|
October 19, 2020 |
|
INFOCOM SOFTWARE PVT. LTD Vs. STATE OF KERALA
|
October 6, 2020 |
|
INFORMATION KERALA MISSION Vs. MURUKADAS R.MURUKAVILASOM
|
November 25, 2020 |
|
INSTITUTE OF HUMAN RESOURCE Vs. GLANCY XAVIER
|
November 30, 2020 |
|
INSTRUMENTATION LTD, KANJIKODE WEST Vs. VASU V.
|
December 15, 2020 |
|
INZAMAM SALIM SHAH Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 12, 2020 |
|
IQBAL COLLEGE TRUST Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
December 18, 2020 |
|
IREL (INDIA) LIMITED Vs. P. N. RAGHAVA PANICKER
|
November 2, 2020 |
|
IRENE IMMANUEL Vs. STATE OF KERALA
|
March 16, 2020 |
|
IRIMBILIYAM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT DIRECTOR OF INCOME TAX, KOCHI
|
September 9, 2020 |
|
IRSHAD Vs. STATE ELECTION COMMISSION
|
December 18, 2020 |
|
ISDC PROJECTS (INDIA)PVT LTD Vs. NATIONAL COMPANY LAW TRIBUNAL
|
December 29, 2020 |
|
ISMAIL Vs. STATE OF KERALA
|
March 10, 2020 |
|
ISMAIL Vs. STATE OF KERALA
|
October 5, 2020 |
|
ISMAIL Vs. STATE OF KERALA
|
September 4, 2020 |
|
ISMAYIL Vs. STATE OF KERALA
|
August 17, 2020 |
|
ISON GEORGE Vs. STATE OF KERALA AND ORS.
|
June 2, 2020 |
|
ISSAC THOMAS Vs. DISTRICT GEOLOGIST
|
October 16, 2020 |
|
ITHAL ENGINEERING GROUPS Vs. KERALA STATE ELECTRICITY BOARD
|
December 18, 2020 |
|
IY TEE CEE TRADING COMPANY Vs. THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)
|
October 8, 2020 |
|
IYPE VARGHESE Vs. REVENUE DIVISIONAL OFFICER IDUKKI
|
July 29, 2020 |
|
J B J PLANTATION PRIVATE LTD Vs. STATE OF KERALA,
|
October 6, 2020 |
|
J SIVAPRIYA Vs. STATE TAX OFFICER STATE GST DEPARTMENT, PALAKKAD
|
October 1, 2020 |
|
J. HARIKRISHNA PILLAI Vs. KERALA UNIVERSITY OF HEALTH SCIENCE
|
October 20, 2020 |
|
J. HARIKRISHNA PILLAI Vs. KERALA UNIVERSITY OF HEALTH SCIENCES (KUHS)
|
November 30, 2020 |
|
J. MUBARAK ALI
Vs. COMMERCIAL TAX OFFICER
|
November 3, 2020 |
|
J.B.J. PLANTATION PRIVATE LTD. Vs. THE STATE OF KERALA AND ORS.
|
October 21, 2020 |
|
J.J. HOLIDAYS RESORTS PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 14, 2020 |
|
J.SULOCHANA Vs. STATE OF KERALA
|
July 17, 2020 |
|
JABBAR Vs. STATE OF KERALA
|
August 19, 2020 |
|
JABIR Vs. STATE OF KERALA
|
July 15, 2020 |
|
JABIR MULLALI Vs. INTELLIGENCE OFFICER
|
June 5, 2020 |
|
JABIR P.K. AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
October 28, 2020 |
|
JABY PAUL Vs. M.S.KRISHNAN KUTTY
|
May 20, 2020 |
|
JACKSON Vs. STATE OF KERALA
|
September 17, 2020 |
|
JACKSON JOHNSON Vs. STATE OF KERALA
|
September 29, 2020 |
|
JACOB C.A.
Vs. KARAPPARA MINI CHITY FUND
|
August 13, 2020 |
|
JACOB JOSE Vs. STATE OF KERALA
|
August 4, 2020 |
|
JACOB MATHEW Vs. BALARAMAPURAM SURENDRAN
|
June 12, 2020 |
|
JACOB MATHEW Vs. STATE OF KERALA
|
April 3, 2020 |
|
JACOB P.A. Vs. CANARA BANK
|
February 17, 2020 |
|
JACOB RODRIGUES Vs. STATE OF KERALA
|
August 6, 2020 |
|
JAFFER KHAN Vs. UNION OF INDIA
|
November 23, 2020 |
|
JAGADAMMA Vs. STATE OF KERALA
|
December 14, 2020 |
|
JAI BHARATH COLLEGE OF MANAGEMENT AND ENGINEERING TECHNOLOGY Vs. STATE OF KERALA
|
September 14, 2020 |
|
JAICK SOJAN Vs. DIRECTOR, INDIAN ARMY
|
August 25, 2020 |
|
JAIMON T.J. Vs. PLANTATION CORPORATION OF KERALA LTD.
|
August 10, 2020 |
|
JAISON DANIEL Vs. KOTHAMANGALAM MUNICIPALITY
|
October 1, 2020 |
|
JAISON K. G. Vs. SUB COLLECTOR
|
November 12, 2020 |
|
JAISON PANIKULANGARA Vs. STATE OF KERALA
|
December 9, 2020 |
|
JALEEL Vs. STATE OF KERALA
|
August 12, 2020 |
|
JALEEL M.K. Vs. FORTUNE INTEGRATED ASSET FINANCE LIMITED
|
November 10, 2020 |
|
JAMAL K.M. Vs. STATE OF KERALA
|
April 20, 2020 |
|
JAMEELA Vs. DISTRICT REGISTRAR
|
July 24, 2020 |
|
JAMEELA Vs. ANSAR
|
December 1, 2020 |
|
JAMEELA Vs. HIDAYATHULLA
|
August 25, 2020 |
|
JAMEELA BEEVI Vs. CORPORATION OF THIRUVANANTHAPURAM
|
September 18, 2020 |
|
JAMEELA P.S Vs. MUHAMMED SHERIF
|
January 9, 2020 |
|
JAMES P.M. Vs. ABDUL SALAM O.A
|
January 15, 2020 |
|
JAMES PAUL Vs. STATE OF KERALA
|
February 18, 2020 |
|
JAMES PETER Vs. STATE OF KERALA
|
January 22, 2020 |
|
JAMSHID K K Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY, KOZHIKODE
|
September 4, 2020 |
|
JAMSHID MON C Vs. STATE OF KERALA
|
September 29, 2020 |
|
JANA SAMPARKA SAMITHY Vs. STATE OF KERALA
|
July 1, 2020 |
|
JANAKAMMA Vs. ELOOR MUNICIPALITY
|
June 4, 2020 |
|
JANAKI Vs. ROBERT HENRY JOY
|
September 22, 2020 |
|
JANARDHANAN A. Vs. STATION HOUSE OFFICER
|
July 10, 2020 |
|
JANSI Vs. STATE OF KERALA
|
August 14, 2020 |
|
JASIM LATHEEF VALAPPIL Vs. STATE OF KERALA
|
August 24, 2020 |
|
JASMINE SIRAJUDEEN Vs. STATE OF KERALA
|
March 5, 2020 |
|
JAYACHANDRAN PILLAI
SARASWATHY MANDIRAM Vs. TRAVANCORE DEVASWOM BOARD THIRUVANANTHAPURAM
|
March 6, 2020 |
|
JAYACHANDRAN T. Vs. STATE OF KERALA
|
October 9, 2020 |
|
JAYADEEP MENON Vs. STATE OF KERALA
|
May 13, 2020 |
|
JAYAKRISHNAN P
Vs. DISTRICT COLLECTOR
|
March 3, 2020 |
|
JAYAKRISHNAN S. Vs. TRAVANCORE DEVASWOM BOARD
|
October 20, 2020 |
|
JAYAKUMAR
ASSISTANT PROFESSOR-CUM-ASSISTANT
DIRECTOR Vs. JYOTHI S. NAIR
|
March 16, 2020 |
|
JAYAKUMAR Vs. STATE OF KERALA
|
January 7, 2020 |
|
JAYAKUMAR P. K. Vs. SONY V. S.
|
June 17, 2020 |
|
JAYAKUMAR S Vs. STATE OF KERALA
|
September 8, 2020 |
|
JAYAKUMARI Vs. KRISHNAN NAIR.V
|
February 26, 2020 |
|
JAYALAL DIVAKARAN Vs. CREDIT INFORMATION BUREAU INDIA LIMITED CIBIL
|
October 23, 2020 |
|
JAYALEKSHMY Vs. STATE BANK OF INDIA
|
October 7, 2020 |
|
JAYAN Vs. STATE OF KERALA
|
August 6, 2020 |
|
JAYAN Vs. MANJU
|
May 21, 2020 |
|
JAYAN T.H. Vs. STATE OF KERALA
|
December 18, 2020 |
|
JAYANTHI S. Vs. SUNIL KUMAR
|
November 27, 2020 |
|
JAYAPRABHA Vs. AUTHORIZED OFFICER
|
November 19, 2020 |
|
JAYAPRAKASH K.M. Vs. STATE OF KERALA
|
July 9, 2020 |
|
JAYAPRAKASH P.PRABHU Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
March 2, 2020 |
|
JAYAPRAKASH, Vs. ARBITRATOR (N H ) AND DISTRICT COLLECTOR
|
September 29, 2020 |
|
JAYAPRAKASH.T. Vs. STATE OF KERALA
|
February 11, 2020 |
|
JAYARAM Vs. STATE OF KERALA
|
July 8, 2020 |
|
JAYASREE E. Vs. ASST. REGISTRAR OF CO-OP. SOCIETIES
|
January 6, 2020 |
|
JAYASREE K. K. Vs. STATE OF KERALA
|
June 11, 2020 |
|
JAYASREE M.P. Vs. STATE OF KERALA
|
September 16, 2020 |
|
JAYASREE M.S. Vs. DEBT RECOVERY APPELLATE TRIBUNAL
|
January 10, 2020 |
|
JAYASURYAN Vs. STATE OF KERALA
|
May 19, 2020 |
|
JAYESH Vs. SUB INSPECTOR OF POLICE
|
November 2, 2020 |
|
JAYESH M.E. Vs. BABU K.P.
|
March 2, 2020 |
|
JBP GRANITE AND METAL PVT. LTD. Vs. DIRECTORATE OF MINING AND GEOLOGY
|
March 9, 2020 |
|
JEEJA BOSE Vs. STATE OF KERALA
|
November 9, 2020 |
|
JEENA S.KUMAR
Vs. STATE OF KERALA
|
March 10, 2020 |
|
JEENO JAMES Vs. STATE OF KERALA
|
January 8, 2020 |
|
JEETHA Vs. UNION OF INDIA
|
April 24, 2020 |
|
JEETHA AGNES Vs. UNION OF INDIA AND ORS.
|
May 27, 2020 |
|
JEEVA Vs. STATE OF KERALA
|
August 21, 2020 |
|
JEEVAN JOY Vs. STATE OF KERALA
|
October 27, 2020 |
|
JEMY JAMES Vs. STATE OF KERALA
|
August 5, 2020 |
|
JENCIN MATHEW Vs. BOBY.P.AUGUSTINE
|
January 7, 2020 |
|
JERIN THOMAS PANICKER Vs. STATE OF KERALA
|
December 4, 2020 |
|
JERIN.T.ALIAS Vs. CHIEF EXECUTIVE OFFICER KERALA HEAD LOAD WORKERS WELFARE BOARD
|
January 20, 2020 |
|
JESSUDOSS R. Vs. STATE OF KERALA
|
July 13, 2020 |
|
JESSY JOSE Vs. MAINTENANCE TRIBUNAL
|
August 24, 2020 |
|
JEWEL HOMES PRIVATE LIMITED Vs. INTELLIGENCE OFFICER/STATE TAX OFFICER
|
March 18, 2020 |
|
JEWEL HOMES PVT. LTD Vs. DISTRICT POLICE CHIEF
|
October 16, 2020 |
|
JEWEL HOMES PVT. LTD Vs. REGIONAL FIRE OFFICER
|
October 5, 2020 |
|
JIBI THOMAS Vs. ALUVA MUNICIPALITY
|
August 14, 2020 |
|
JIBI.P.KURIAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
February 17, 2020 |
|
JIJA K. G Vs. STATE OF KERALA
|
August 19, 2020 |
|
JIJI CHERIAN Vs. GENERAL MANAGER
|
September 18, 2020 |
|
JIJIN JAMES Vs. STATE OF KERALA
|
July 24, 2020 |
|
JIJO KURIAN Vs. DISTRICT COLLECTOR
|
September 25, 2020 |
|
JIJO THOMAS Vs. STATE OF KERALA
|
August 3, 2020 |
|
JIJU Vs. RISHAJ
|
January 6, 2020 |
|
JIJU Vs. JESTO P. PAPPACHAN
|
March 10, 2020 |
|
JIJU Vs. STATE OF KERALA
|
October 15, 2020 |
|
JIJU K Vs. UNION OF INDIA
|
September 8, 2020 |
|
JIJU VARGHESE Vs. REJI MANKUZHA
|
January 21, 2020 |
|
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYAT CHITTOOR
|
September 30, 2020 |
|
JILU E.R @ JILESH Vs. STATE OF KERALA
|
February 17, 2020 |
|
JIMMY JOHN Vs. KERALA STATE DISASTER MANAGEMENT AUTHORITY
|
August 13, 2020 |
|
JINAS P.A Vs. STATE OF KERALA
|
January 8, 2020 |
|
JINCY AJI Vs. STATE OF KERALA
|
December 2, 2020 |
|
JINCY MATHEW Vs. STATE BANK OF INDIA
|
May 18, 2020 |
|
JINCY SHIJO Vs. VAZHATHOPE PANCHAYATH
|
November 30, 2020 |
|
JINCY T.C. Vs. OONNUKAL SERVICE CO-OPERATIVE BANK LTD.
|
July 22, 2020 |
|
JINEESH P.U. Vs. STATE OF KERALA
|
March 23, 2020 |
|
JINO SEBASTIAN @ SHINU Vs. STATE OF KERALA
|
March 2, 2020 |
|
JINSON Vs. STATE OF KERALA
|
May 28, 2020 |
|
JINTO PAULOSE
Vs. STATE OF KEALA
|
May 18, 2020 |
|
JINU JAYAN Vs. STATE OF KERALA
|
August 14, 2020 |
|
JINU MON Vs. STATE OF KERALA
|
December 15, 2020 |
|
JISHNU PONNAPPAN Vs. STATE OF KERALA
|
September 8, 2020 |
|
JITHA K.J Vs. MAHATMA GANDHI UNIVERSITY
|
December 18, 2020 |
|
JITHENDRA MADANRAJ CHHAJED Vs. STATE OF KERALA
|
February 18, 2020 |
|
JITHENDRIYAN C S Vs. UNIVERSITY OF CALICUT
|
August 12, 2020 |
|
JITHERSH C.K. Vs. STATE OF KERALA
|
August 25, 2020 |
|
JITHESH Vs. STATE OF KERALA
|
August 12, 2020 |
|
JITHIN Vs. RESHMA
|
March 23, 2020 |
|
JITHIN JOSHY Vs. HARITHA
|
November 6, 2020 |
|
JITHIN PHILIP Vs. STATE OF KERALA
|
February 11, 2020 |
|
JITHIN ROSE Vs. STATE OF KERALA
|
May 25, 2020 |
|
JITHU @ SARATH P. RAJ Vs. STATE OF KERALA
|
August 18, 2020 |
|
JITHU KUTTICHAKKU Vs. COMMON MAN HITS AND LOANS PRIVATE LTD.
|
November 6, 2020 |
|
JITHU.J Vs. STATE OF KERALA
|
August 10, 2020 |
|
JITTY THAMPAN Vs. MAHATMA GANDHI UNIVERSITY
|
November 13, 2020 |
|
JIYA Vs. CHANDRASEKHARAN
|
November 4, 2020 |
|
JO THOMAS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 20, 2020 |
|
JOBIN Vs. STATE OF KERALA
|
July 10, 2020 |
|
JOBIN JOSEPH Vs. UMA THOMAS
|
May 4, 2020 |
|
JOBIN JOSEPH Vs. STATE OF KERALA
|
February 6, 2020 |
|
JOBIN MARUTHIPPARAMBIL Vs. VISWANATHAN.S.
|
March 2, 2020 |
|
JOBIN SEBASTIAN Vs. KERALA STATE POLLUTION CONTROL BOARD
DISTRICT OFFICE
|
December 2, 2020 |
|
JOBIN THOMAS Vs. CHANCELLOR
|
August 21, 2020 |
|
JOBO KORA THOMAS Vs. UNION BANK OF INDIA
|
October 7, 2020 |
|
JOBY SEBASTIAN Vs. STATE OF KERALA
|
June 11, 2020 |
|
JOBY T J Vs. DISTRICT POLICE CHIEF, THRISSUR, AYYANTHOLE
|
September 16, 2020 |
|
JOBY VETTIYADAN Vs. JOBY VETTIYADAN
|
November 6, 2020 |
|
JOE JACOB Vs. MAHATMA GANDHI UNIVERSITY
|
December 4, 2020 |
|
JOE JOSEPH Vs. STATE OF KERALA
|
May 29, 2020 |
|
JOE JOSEPH Vs. STATE OF KERALA
|
May 21, 2020 |
|
JOHN BOSCO Vs. BHAGYODAYAM COMPANY
|
February 17, 2020 |
|
JOHN JACOB Vs. STATE OF KERALA
|
November 4, 2020 |
|
JOHN JOSEPH Vs. STATE OF KERALA
|
September 8, 2020 |
|
JOHN K. ILLIKKADAN Vs. UNION OF INDIA
|
February 5, 2020 |
|
JOHN KURIAKOSE Vs. STATE OF KERALA
|
February 7, 2020 |
|
JOHN M.KURIAKOSE Vs. DISTRICT POLICE CHIEF
|
July 23, 2020 |
|
JOHN NUMPELI Vs. STATE OF KERALA
|
September 14, 2020 |
|
JOHN NUMPELI JUNIOF Vs. STATE 0F KERALA
|
July 14, 2020 |
|
JOHN NUMPELI JUNIOR Vs. STATE OF KERALA
|
October 21, 2020 |
|
JOHN NUMPELI JUNIOR ADVOCATE Vs. STATE OF KERALA
|
August 3, 2020 |
|
JOHN S. Vs. UNION OF I`NDIA
|
November 18, 2020 |
|
JOHN T.SAM Vs. HIGH COURT OF KERALA
|
March 23, 2020 |
|
JOHN THOMAS Vs. STATE OF KERALA
|
August 5, 2020 |
|
JOHN VARGHESE Vs. SOJAN A.S.
|
January 6, 2020 |
|
JOHN VARGHESE Vs. SUDHAKARAN K.A
|
December 11, 2020 |
|
JOHNICHAN Vs. STATE
|
November 23, 2020 |
|
JOHNNY PAUL PIERCE Vs. UNION OF INDIA
|
July 29, 2020 |
|
JOHNSENT T. Vs. KERALA AGRICULTURAL UNIVERSITY
|
June 25, 2020 |
|
JOHNSON FRANCIS Vs. T.T.KURUVILLA
|
February 18, 2020 |
|
JOHNSON K J Vs. COCHIN CORPORATION,
|
October 23, 2020 |
|
JOHNSON K.P. Vs. ELOOR MUNICIPALITY
|
November 17, 2020 |
|
JOHNSON M.J. Vs. UNION OF INDIA
|
July 14, 2020 |
|
JOHNSON M.M. Vs. REGIONAL TRANSPORT AUTHORITY
|
July 21, 2020 |
|
JOHNSON M.M. Vs. REGIONAL TRANSPORT AUTHORITY
|
August 4, 2020 |
|
JOHNSON VARGHESE Vs. SATHEESAN PILLAI
|
March 12, 2020 |
|
JOHNY Vs. STATE OF KERALA
|
December 4, 2020 |
|
JOHNY Vs. REGHUNADH
|
February 11, 2020 |
|
JOHNY @ JOHN Vs. STATE OF KERALA
|
March 11, 2020 |
|
JOHNY AND ORS Vs. STATE OF KERALA AND ORS
|
February 10, 2020 |
|
JOHNY K Vs. STATE OF KERALA
|
August 17, 2020 |
|
JOHNY K @ JOHN Vs. STATE OF KERALA
|
August 17, 2020 |
|
JOHNY T.T. Vs. GOVERNMENT OF KERALA
|
July 27, 2020 |
|
JOHNY THOMAS Vs. AUTHORIZED OFFICER SOUTH INDIAN BANK
|
January 6, 2020 |
|
JOHNY THOMAS Vs. DISTRICT COLLECTOR
|
November 10, 2020 |
|
JOICE ABRAHAM Vs. STATE OF KERALA
|
August 14, 2020 |
|
JOINT COMMISSIONER Vs. ALPHA TRADING COMPANY
|
March 3, 2020 |
|
JOJI ISSAC Vs. KERALA BOOKS AND PUBLICATION SOCIETY
|
December 15, 2020 |
|
JOJO Vs. STATE OF KERALA
|
March 13, 2020 |
|
JOJO JACOB Vs. SANDEEP BISWAS
|
November 6, 2020 |
|
JOJU Vs. STATE OF KERALA
|
June 23, 2020 |
|
JOLLYAMMA JOSEPH Vs. STATE OF KERALA
|
August 14, 2020 |
|
JOLLYAMMA JOSEPH Vs. STATE OF KERALA
|
December 8, 2020 |
|
JOLLYAMMA JOSEPH Vs. STATE OF KERALA
|
October 15, 2020 |
|
JOLLYAMMA JOSEPH @ JOLLY Vs. STATE OF KERALA
|
March 20, 2020 |
|
JOMER AVALON APARTMENTS OWNERS WELFARE ASSOCIATION Vs. A.M.JOY
|
March 3, 2020 |
|
JOMON K.M. Vs. KERALA STATE ELECTION COMMISSION
|
November 18, 2020 |
|
JOMY JOSEPH Vs. STATE OF KERALA
|
October 15, 2020 |
|
JONSY Vs. STATE OF KERALA
|
May 21, 2020 |
|
JOSE Vs. ANTO
|
February 11, 2020 |
|
JOSE Vs. STATE OF KERALA
|
February 6, 2020 |
|
JOSE ANTONY @ ANTHUKUTTY JOSE Vs. STATE OF KERALA
|
June 17, 2020 |
|
JOSE GOERGE Vs. MAHATMA GANDHI UNIVERSITY
|
January 7, 2020 |
|
JOSE JOHN THOTTUNGAL Vs. DISTRICT COLLECTOR
|
March 2, 2020 |
|
JOSE K.J. Vs. SECRETARY, CHAKKITTAPARA GRAMA PANCHAYATH AND ORS.
|
November 18, 2020 |
|
JOSE M C. Vs. STATE OF KERALA
|
November 16, 2020 |
|
JOSE M. G. Vs. STATE OF KERALA
|
July 17, 2020 |
|
JOSE MARY DAS Vs. STATE OF KERALA
|
October 21, 2020 |
|
JOSE MATHEW Vs. STATE OF KERALA
|
February 12, 2020 |
|
JOSE P.D. Vs. STATE OF KERALA
|
October 14, 2020 |
|
JOSE P.P. Vs. M.M.ABDULKHADER
|
June 8, 2020 |
|
JOSE PANACHIKKAL Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 3, 2020 |
|
JOSE SEBASTIAN Vs. STATE OF KERALA
|
June 8, 2020 |
|
JOSE T.P. Vs. KERALA STATE ELECTRICITY BOARD LTD
|
December 16, 2020 |
|
JOSE T.V. Vs. STATE OF KERALA
|
July 14, 2020 |
|
JOSE THOMAS Vs. KERALA STATE BEVARAGES (M AND M) CORPORATION LTD.
|
July 14, 2020 |
|
JOSE THOMAS Vs. STATE OF KERALA
|
December 7, 2020 |
|
JOSE UPPANI Vs. DISTRICT COLLECTOR, CIVIL STATION
|
March 19, 2020 |
|
JOSE WILSON Vs. STATE OF KERALA
|
August 11, 2020 |
|
JOSEPH Vs. STATE OF KERALA
|
July 3, 2020 |
|
JOSEPH Vs. STTE OF KERALA
|
December 21, 2020 |
|
JOSEPH Vs. STATE OF KERALA
|
December 3, 2020 |
|
JOSEPH Vs. BENNY J. ARICATT
|
November 3, 2020 |
|
JOSEPH AKKARA Vs. STATE OF KERALA
|
August 4, 2020 |
|
JOSEPH DEVASSYA Vs. STATE OF KERALA
|
December 18, 2020 |
|
JOSEPH FREEMAN MOTHA Vs. SUDHA VIJAYAN
|
September 8, 2020 |
|
JOSEPH K.J. AND ORS. Vs. THE MATTATHUR GRAMA PANCHAYATH AND ORS.
|
July 13, 2020 |
|
JOSEPH MATHEW Vs. REMYA KRISHNAN
|
August 14, 2020 |
|
JOSEPH P.A. Vs. DEPUTY GENERAL MANAGER POWER GRID CORPORATION OF INDIA
|
March 2, 2020 |
|
JOSEPH P.D. Vs. GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD.
|
March 4, 2020 |
|
JOSEPH PATRICK Vs. ARBITRATOR AND DISTRICT COLLECTOR
|
August 25, 2020 |
|
JOSEPH PAUL Vs. DISTRICT COLLECTOR
|
November 27, 2020 |
|
JOSEPH T.J. AND ORS. Vs. DIRECTOR GENERAL, COAST GUARD HEADQUARTERS AND ORS.
|
January 22, 2020 |
|
JOSEPH VAZHACKAN Vs. STATE OF KERALA
|
October 16, 2020 |
|
JOSHI N.THOMAS Vs. STATE OF KERALA
|
November 16, 2020 |
|
JOSHI N.THOMAS Vs. STATE OF KERALA
|
December 22, 2020 |
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JOSHI.N.THOMAS Vs. STATE OF KERALA
|
August 25, 2020 |
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JOSHUA K.G Vs. STATE OF KERALA
|
July 24, 2020 |
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JOSHUA MATHEW Vs. M.A. JEEVA
|
March 17, 2020 |
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JOSHY Vs. SUBASH K.THOMAS
|
February 5, 2020 |
|
JOSHY ANDREWS P. Vs. ZONAL MANAGER
|
November 4, 2020 |
|
JOSHY K.G. Vs. MANAGING DIRECTOR
|
November 26, 2020 |
|
JOSHY THOMAS Vs. STATE OF KERALA
|
August 26, 2020 |
|
JOSHY VARGHESE Vs. STATE OF KERALA
|
December 18, 2020 |
|
JOSY JOSEPH C. Vs. STATE OF KERALA
|
March 9, 2020 |
|
JOY Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
|
December 14, 2020 |
|
JOY Vs. STATE OF KERALA
|
November 19, 2020 |
|
JOY Vs. TRIBUNAL FOR MAINTENANCE AND WELFARE OF PARENTS
|
August 19, 2020 |
|
JOY ALUKKAS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS
|
November 12, 2020 |
|
JOY DANIEL Vs. N.A.IBRAHIMKUTTY
|
April 28, 2020 |
|
JOY FRANCIS Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
|
September 17, 2020 |
|
JOY JOHN Vs. STATE OF KERALA
|
February 12, 2020 |
|
JOY JOSEPH Vs. REGIONAL ENGINEER
|
November 19, 2020 |
|
JOY K.G Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
March 16, 2020 |
|
JOY MATHEW Vs. UNION OF INDIA
|
July 6, 2020 |
|
JOY PHILIP Vs. STATE OF KERALA
|
July 2, 2020 |
|
JOY V.A. Vs. STATE OF KERALA
|
November 20, 2020 |
|
JUBY THOMAS Vs. SUB INSPECTOR OF POLICE
|
March 16, 2020 |
|
JUDE JOSEPH Vs. DIRECTOR, VIGILANCE AND ANTI CORRUPTION BUREAU
|
November 4, 2020 |
|
JUDYMOLJOSEPH
PRESENT
THEHONOURABLEMR.JUSTICES.V.BHATTI
MONDAY,THE02NDDAYOFMARCH2020/12THPHALGUNA,1941
WP(C).NO.6138OF2020(N)
PETITIONER/S: Vs. STATE OF KERALA
|
March 2, 2020 |
|
JULI C.J. Vs. STATE OF KERALA
|
July 2, 2020 |
|
JUMAILATH BEEVI Vs. RAJEENA
|
June 30, 2020 |
|
JUMAILATH BEEVI Vs. RAJEENA
|
July 30, 2020 |
|
JUSNA ASHRAF Vs. STATE OF KERALA
|
November 26, 2020 |
|
JUSTIN Vs. UNION OF INDIA
|
October 7, 2020 |
|
JUSTIN JOHN Vs. CHACKO THOMAS
|
February 20, 2020 |
|
JUSTINE ALIAS Vs. SECRETARY, KOOTHATTUKULAM MUNICIPALITY
|
March 2, 2020 |
|
JUSTITIA Vs. STATE OF KERALA
|
July 2, 2020 |
|
JYOLSNA Vs. STATE OF KERALA
|
November 6, 2020 |
|
JYOTHI PRASAD
Vs. PRAKASAN K.V
|
March 11, 2020 |
|
JYOTHIKUMAR Vs. STATE OF KERALA
|
November 18, 2020 |
|
JYOTHIKUMAR CHAMAKKALA Vs. STATE OF KERALA
|
February 24, 2020 |
|
JYOTHISH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 22, 2020 |
|
JYOTHISH LAL Vs. STATE OF KERALA
|
February 11, 2020 |
|
JYOTHISH.G. Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
March 20, 2020 |
|
JYOTHY LABORATORIES LIMITED
Vs. STATE OF KERALA
|
March 12, 2020 |
|
JYOTI KUMAR SHARMA Vs. STATE OF KERALA
|
December 14, 2020 |
|
K A BASHEER Vs. VINU C KUNJAPPAN
|
September 29, 2020 |
|
K BALAKRISHNAN NAIR Vs. UNION OF INDIA
|
January 7, 2020 |
|
K CHANDRAN Vs. SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM
|
September 8, 2020 |
|
K I SUNNY, Vs. JYOTHI K S
|
September 29, 2020 |
|
K K GOPINATHAN Vs. COMMISSIONER OF CIVIL SUPPLIES, COMMISSIONERATE OF CIVIL SUPPLIES, THIRUVANANTHAPURAM
|
September 29, 2020 |
|
K K PLASTICS Vs. JOINT COMMISSIONER OF CENTRAL EXCISE
|
May 19, 2020 |
|
K M SURESH BABU Vs. CHALIL KUNHIKRISHNA KURUP
|
October 23, 2020 |
|
K MOHAMMED ASHARAF, DIRECTOR, SRK CONSTRUCTIONS (SRK SHELTERS), THIRUVANANTHAPURAM Vs. STATE OF KERALA,
|
September 28, 2020 |
|
K SIVADASAN Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
|
September 30, 2020 |
|
K. A. AKBAR THOTTUNKAL PURAYIDAM Vs. REGIONAL P. F. COMMISSIONER EPF ORGANIZATION
|
October 21, 2020 |
|
K. ANOOP SAGAR Vs. UNION OF INDIA
|
November 23, 2020 |
|
K. ASOK KUMAR Vs. PADMINI
|
January 6, 2020 |
|
K. BHASKARAN Vs. STATE OF KERALA
|
September 7, 2020 |
|
K. CHANDRA BAI Vs. R. NAVEEN KUMAR
|
November 26, 2020 |
|
K. CHANDRAN Vs. DEPUTY COLLECTOR SLAO AND CALA, THRISSUR
|
December 11, 2020 |
|
K. FAIZEL Vs. THE KERALA STATE POLICE CHIEF
|
October 28, 2020 |
|
K. GOPALAKRISHNA BHAT Vs. K.S. RADHA SOMAN NAIR
|
February 4, 2020 |
|
K. GOPINATHA PILLAI Vs. UNION OF INDIA
|
September 9, 2020 |
|
K. J. PAPPACHAN Vs. STATE OF KERALA
|
November 26, 2020 |
|
K. J. THANKACHAN Vs. K. M. GEORGE KATHANAPILLIL HOUSE
|
December 1, 2020 |
|
K. JOHN Vs. JOHN JOSEPH
|
January 20, 2020 |
|
K. KAIKKALAN Vs. STATE
|
July 3, 2020 |
|
K. LAKSHMANAN Vs. UNION OF INDIA
|
March 16, 2020 |
|
K. LAKSHMANAN Vs. UNION OF INDIA
|
May 5, 2020 |
|
K. M. SALIM Vs. STATE OF KERALA
|
March 19, 2020 |
|
K. M. THOMAS Vs. GOKULAM CHITS AND FINANCE CO LTD
|
November 5, 2020 |
|
K. MOOSA Vs. STATE OF KERALA
|
June 3, 2020 |
|
K. MUHAMMEDASLAM Vs. STATE OF KERALA
|
May 19, 2020 |
|
K. P. PAVITHRAN Vs. K. P. VIJAYAN
|
December 1, 2020 |
|
K. P. VINODKUMAR Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE ETC.
|
January 29, 2020 |
|
K. PREMANANDAN Vs. STATE OF KERALA AND ORS.
|
June 10, 2020 |
|
K. RAMACHANDRAN Vs. ROSY
|
March 11, 2020 |
|
K. RAMACHANDRAN NAIR Vs. KOTTAMKARA GRAMA PANCHAYAT
|
March 2, 2020 |
|
K. RAVI Vs. SECRETARY
|
August 24, 2020 |
|
K. SATISH KUMAR Vs. JUHUNU N.R. AND ORS.
|
October 20, 2020 |
|
K. SUDHAKARAN Vs. JAYAKUMAR
|
December 2, 2020 |
|
K. T. ELDHOSE Vs. STATE OF KERALA
|
November 4, 2020 |
|
K. T. PRASAD Vs. TAHSILDAR
|
March 16, 2020 |
|
K. T. TELSON Vs. STATE OF KERALA
|
October 9, 2020 |
|
K. T. VARGHESE Vs. STATE OF KERALA
|
December 2, 2020 |
|
K. THINAKARAN Vs. STATE OF KERALA
|
September 25, 2020 |
|
K.A. SABU Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 30, 2020 |
|
K.A. SANTHOSH KUMAR Vs. STATE OF KERALA
|
January 7, 2020 |
|
K.A. SIRAJ AND ORS. Vs. THE UNIVERSITY OF CALICUT AND ORS.
|
August 26, 2020 |
|
K.A.ABRAHAM Vs. STATE OF KERALA
|
July 14, 2020 |
|
K.A.ANILAN Vs. DIRECTOR OF DIARY DEVELOPMENT
|
August 12, 2020 |
|
K.A.MOHANDAS Vs. AUTHORIZED OFFICER
|
March 17, 2020 |
|
K.A.NARAYANAN Vs. ALAGAPPANAGAR GRAMA PANCHAYAT
|
August 4, 2020 |
|
K.A.SABU Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 5, 2020 |
|
K.A.SETHARAMAN Vs. STATE OF KERALA
|
December 3, 2020 |
|
K.A.UNNIMON Vs. STATE OF KERALA
|
October 20, 2020 |
|
K.A.VINCENT TRUEMAN Vs. STATE OF KERALA
|
December 18, 2020 |
|
K.ABDU RAHIMAN Vs. C.K.ALAVI
|
June 3, 2020 |
|
K.AJITHKUMAR Vs. STATE OF KERLA
|
March 11, 2020 |
|
K.B. PRESANNAN PILLAI Vs. STATE OF KERALA
|
March 10, 2020 |
|
K.B.BHAMI Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
|
October 15, 2020 |
|
K.B.GOPAKUMAR Vs. ASSISTANT DEVASWOM COMMISSIONER
|
October 15, 2020 |
|
K.B.SUMODH Vs. STATE OF KERALA
|
January 10, 2020 |
|
K.BALAKRISHNAN Vs. DISTRICT COLLECTOR
|
February 17, 2020 |
|
K.BALAKRISHNAN Vs. ARBITRATOR
|
December 3, 2020 |
|
K.BALAKRISHNAN NAIR Vs. UNION OF INDIA
|
January 7, 2020 |
|
K.BALAN MASTER Vs. STATE OF KERALA
|
November 3, 2020 |
|
K.BHASKARAN Vs. STATE OF KERALA
|
December 1, 2020 |
|
K.C.ARISH Vs. C.B.I./SPE
|
March 4, 2020 |
|
K.C.GAFOOR Vs. JAMSHEERA
|
December 14, 2020 |
|
K.C.KRISHNADAS Vs. LAKSHMI
|
August 24, 2020 |
|
K.C.VENU Vs. STATE OF KERALA
|
March 17, 2020 |
|
K.C.YOOSEF Vs. STATE OF KERALA
|
July 23, 2020 |
|
K.D. POULOSE Vs. NAYARAMBALAM GRAMA PANCHAYATH
|
January 6, 2020 |
|
K.D.PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY
|
August 24, 2020 |
|
K.DEEPA Vs. STATE OF KERALA
|
July 14, 2020 |
|
K.DELLIBABU Vs. STATE OF KERALA
|
July 24, 2020 |
|
K.DEVADASAN Vs. STATE OF KERALA
|
September 16, 2020 |
|
K.E.SREEDHARAN Vs. STATE OF KERALA
|
March 3, 2020 |
|
K.G.ANILKUMAR Vs. TOMY THOMAS S/O THOMAS
|
October 22, 2020 |
|
K.G.PURUSHOTHAMAN Vs. STATE OF KERALA
|
June 12, 2020 |
|
K.G.VIJAYAKUMAR Vs. STATE OF KERALA
|
August 21, 2020 |
|
K.GEETHA Vs. TAHASILDAR
|
March 2, 2020 |
|
K.GOVINDAN Vs. STATE OF KERALA
|
August 24, 2020 |
|
K.H.RIYAS Vs. STATE OF KERALA
|
September 22, 2020 |
|
K.I.POULOSE Vs. RAJESH KUMAR SINGH
|
September 25, 2020 |
|
K.J. MATHEW Vs. STATE OF KERALA
|
January 28, 2020 |
|
K.J. MERCYAMMA Vs. UNION OF INDIA
|
March 10, 2020 |
|
K.J. XAVIER Vs. K.A. AFSAL
|
October 8, 2020 |
|
K.J.BINU COUNSELOR AND FINANCE Vs. SECRETARY, NEDUMANGAD MUNICIPALITY MUNICIPALITY OFFICE
|
September 25, 2020 |
|
K.J.DOMINIC Vs. SHAJI FRANCIS
|
March 17, 2020 |
|
K.J.SEBASTIAN Vs. CHIEF GENERAL MANAGER BSNL
|
March 18, 2020 |
|
K.J.TOMY Vs. STATE OF KERALA
|
June 9, 2020 |
|
K.J.XAVIER Vs. K.A.AFSAL
|
August 6, 2020 |
|
K.JAYACHANDRAN Vs. STATE OF KERALA
|
February 18, 2020 |
|
K.JAYAN Vs. DISTRICT COLLECTOR
|
November 3, 2020 |
|
K.K. RAJEEVAN Vs. C.R. NEENA
|
March 18, 2020 |
|
K.K.GOPALAN Vs. KERALA STATE HOUSING BOARD
|
March 23, 2020 |
|
K.K.HAMSA Vs. ATHIKOTTU SNEHALETHA
|
December 3, 2020 |
|
K.K.IBRAHIM Vs. COCHIN KAGAZ LTD
|
December 1, 2020 |
|
K.K.ISSAC AND COMPANY Vs. DISTRICT POLICE CHIEF RURAL POLICE DISTRICT, ALUVA, ERNAKULAM
|
January 28, 2020 |
|
K.K.KARNAN Vs. DISTRICT COLLECTOR
|
August 11, 2020 |
|
K.K.KORAN Vs. STATE OF KERALA
|
August 17, 2020 |
|
K.K.NARAYANAN Vs. UNION OF INDIA
|
December 1, 2020 |
|
K.K.RAMESH BABU Vs. KERALA STATE ELECTION COMMISSION
|
November 12, 2020 |
|
K.K.SAIDU MUHAMMAD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 7, 2020 |
|
K.K.SAIDU MUHAMMAD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 21, 2020 |
|
K.K.SASI Vs. SECRETARY
|
November 11, 2020 |
|
K.K.SASIDHARAN Vs. STATE OF KERALA
|
August 3, 2020 |
|
K.K.THOMAS Vs. KERALA STATE LEGAL METROLOGY LICENSEES AND
TECHNICIANS CO-OPERATIVE SOCIETY LTD
|
December 2, 2020 |
|
K.K.TOJO Vs. SUB INSPECTOR OF POLICE
|
December 17, 2020 |
|
K.K.VASANTHAKUMARY Vs. K.G.CHANDRASHEKARAN
|
September 24, 2020 |
|
K.K.VIJAYAN Vs. COCHIN PORT TRUST
|
December 9, 2020 |
|
K.KARUNAKARAN Vs. ASSISTANT EXCISE COMMISSIONER
|
February 11, 2020 |
|
K.KARUNANIDHI Vs. STATE OF KERALA
|
February 10, 2020 |
|
K.KIRAN Vs. CENTRAL COUNCIL OF HOMEOPATHY
|
November 17, 2020 |
|
K.KRISHNADAS Vs. TRAVANCORE DEVASWOM BOARD
|
October 1, 2020 |
|
K.KRISHNANKUTTY NAIR PRESIDENT Vs. STATE CO OPERATIVE ELECTION COMMISION
|
November 25, 2020 |
|
K.KUNHIMADHAVAN Vs. STATE OF KERALA
|
July 8, 2020 |
|
K.L.JOY Vs. STATE OF KERALA
|
November 3, 2020 |
|
K.L.V.NARAYANAN Vs. DISTRICT INDUSTRIES CENTRE
|
November 23, 2020 |
|
K.LAISAMOL Vs. STATE OF KERALA
|
October 22, 2020 |
|
K.LALITHAMBIKA Vs. UNION OF INDIA
|
August 20, 2020 |
|
K.M. SAIDUMOHAMMED Vs. DISTRICT COLLECTOR
|
November 13, 2020 |
|
K.M.ABDUL KABEER Vs. KERALA STATE CIVL SUPPLIES CORPORATION
|
November 9, 2020 |
|
K.M.ABDUL NAZAR ALIAS NAZAR Vs. STATE OF KERALA
|
October 1, 2020 |
|
K.M.BAVA Vs. WILSON M.S.
|
March 6, 2020 |
|
K.M.BAVU Vs. M.AZHAKAPPAN
|
January 22, 2020 |
|
K.M.BINOY Vs. DIVISIONAL ENGINEER TRANSMISSION MAINTENANCE
|
March 18, 2020 |
|
K.M.JACOB Vs. STATE OF KERALA
|
January 8, 2020 |
|
K.M.NAGARAJ Vs. STATE OF KERALA
|
February 11, 2020 |
|
K.M.NAZAR Vs. STATE OF KERALA
|
September 22, 2020 |
|
K.M.ZACHARIAH, Vs. GEORGE CHURCH
|
August 25, 2020 |
|
K.MEENU Vs. GIREESH KUMAR
|
August 17, 2020 |
|
K.MURALEEDHARAN Vs. STATE ELECTION COMMISSION
|
December 8, 2020 |
|
K.MURALI Vs. STATE OF KERALA
|
March 17, 2020 |
|
K.N.ANILKUMAR Vs. BAR COUNCIL OF INDIA
|
February 7, 2020 |
|
K.N.ANILKUMAR Vs. BAR COUNCIL OF INDIA
|
May 19, 2020 |
|
K.N.PRASAD Vs. P.R.GIGI
|
January 20, 2020 |
|
K.N.SEEMA Vs. N.CHANDRAN
|
January 20, 2020 |
|
K.N.UNNIKRISHNAN Vs. COCHIN PORT TRUST
|
January 31, 2020 |
|
K.O.JOSE Vs. STATE OF KERALA
|
December 2, 2020 |
|
K.P. NOUSHAD Vs. STATE ELECTION COMMISSION
|
November 6, 2020 |
|
K.P. SURENDRAN Vs. THE NATIONAL INSURANCE CO. LTD.
|
June 30, 2020 |
|
K.P.ABOOBACKER Vs. STATE OF KERALA
|
July 17, 2020 |
|
K.P.BINIL BALA Vs. SHAHEEDA K.B.
|
February 3, 2020 |
|
K.P.HAMSAKOYA Vs. UNION TERRITORY OF LAKSHADWEEP
|
July 16, 2020 |
|
K.P.HAYARUNNISA Vs. STATE OF KERALA
|
December 14, 2020 |
|
K.P.JAYAN Vs. SURYANARAYANAN
|
December 17, 2020 |
|
K.P.MANOJ Vs. DISTRICT EDUCATIONAL OFFICER
|
November 2, 2020 |
|
K.P.MANOJ Vs. COMPTROLLER & AUDITOR GENERAL OF INDIA, NEW DELHI
|
March 2, 2020 |
|
K.P.MATHACHAN Vs. V.P.JOY
|
January 21, 2020 |
|
K.P.MOHANAN Vs. CHANDRA MOHAN
|
August 7, 2020 |
|
K.P.PAVITHRAN Vs. STATE OF KERALA
|
December 1, 2020 |
|
K.P.RAJU Vs. STATE OF KERALA
|
June 12, 2020 |
|
K.P.RAMACHANDRAN NAIR Vs. TAHSILDAR (REVENUE RECOVERY)
|
November 20, 2020 |
|
K.P.SAMUEL Vs. CO-OPERATIVE HOUSING SOCIETY LTD.
|
March 16, 2020 |
|
K.P.SHAMEER Vs. STATE OF KERALA
|
December 3, 2020 |
|
K.P.STANLY Vs. STATE OF KERALA
|
February 17, 2020 |
|
K.P.THOMAS Vs. STATE OF KERALA
|
March 4, 2020 |
|
K.P.VISWANATHAN NAIR Vs. K.P.RAMACHANDRAN
|
October 16, 2020 |
|
K.R GOVINDAN Vs. ADMINISTRATOR
|
January 15, 2020 |
|
K.R. RADHAKRISHNAN NAIR Vs. KERALA WATER AUTHORITY
|
July 10, 2020 |
|
K.R. RANJITH Vs. STATE OF KERALA
|
January 7, 2020 |
|
K.R.KRISHNAKUMAR Vs. M.KAMALAMMA
|
June 16, 2020 |
|
K.R.PUSHPAVATHY Vs. STATE OF KERALA
|
September 7, 2020 |
|
K.R.RAMESH Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 15, 2020 |
|
K.R.SOORAJ Vs. SOUTHERN RAILWAY
|
November 6, 2020 |
|
K.RAJU Vs. MOSES SEBASTIAN
|
December 11, 2020 |
|
K.RAMESAN Vs. K.ANIL KUMAR
|
November 5, 2020 |
|
K.RAMESHAN Vs. DISTRICT COLLECTOR
|
August 24, 2020 |
|
K.RAMU Vs. R.BALAN
|
March 11, 2020 |
|
K.RAVEENDRAN Vs. P.K.KESHAVABABU
|
July 17, 2020 |
|
K.RAVINDRAN Vs. STATE OF KERALA
|
January 17, 2020 |
|
K.S. GOVINDAN NAIR Vs. STATE OF KERALA
|
November 27, 2020 |
|
K.S. MANOHARAN Vs. STATE OF KERALA
|
February 14, 2020 |
|
K.S.E.B (KERALA STATE ELECTRICITY BOARD)
MINISTERIAL OFFICERS ASSOCIATION
Vs. KERALA STATE ELECTRICITY BOARD
|
August 13, 2020 |
|
K.S.PAREED Vs. STATE OF KERALA
|
March 16, 2020 |
|
K.S.PRASAD Vs. VALIYAPARAMBIL KARUPPAN SONS HOTELS AND RESORTS
|
November 23, 2020 |
|
K.S.RAJEEV Vs. STATE OF KERALA
|
October 12, 2020 |
|
K.S.REMA DEVI Vs. KERALA CO-OPERATIVE SERVICE EXAMINATION BOARD
|
January 22, 2020 |
|
K.S.SOMASEKHARA PILLAI Vs. PRINCIPAL
|
August 24, 2020 |
|
K.S.SUBRAMANYAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 9, 2020 |
|
K.S.SUSHAMA DEVI Vs. STATE OF KERALA
|
October 12, 2020 |
|
K.S.THULASI Vs. KERALA STATE TEXTILE CORPORATION
|
November 5, 2020 |
|
K.S.VIVEKANANDAN Vs. STATE OF KERALA
|
November 16, 2020 |
|
K.S.ZAKARIYA
Vs. STATE OF KERALA
|
November 18, 2020 |
|
K.SADASIVAN Vs. SURENDRADAS
|
October 12, 2020 |
|
K.SALAM Vs. STATE OF KERALA
|
January 24, 2020 |
|
K.SANIL KUMAR Vs. SHAJI MATHEW
|
June 9, 2020 |
|
K.SANTHOSH KUMAR Vs. REGIONAL DIRECTOR
|
December 22, 2020 |
|
K.SAROJINI Vs. NANMINDA GRAMA PANCHAYATH
|
October 7, 2020 |
|
K.SASIDHARAN Vs. STATE OF KERALA
|
July 2, 2020 |
|
K.SASILAL Vs. FAST TRACK ASSESSMENT TEAM NO.2
|
March 16, 2020 |
|
K.SATHYANATHAN Vs. STATE OF KERALA
|
July 27, 2020 |
|
K.SAYED MOHAMMED KOYA Vs. ADMINISTRATION OF THE UNION TERRITORY OF
LAKSHADWEEP
|
August 6, 2020 |
|
K.SHANKAR Vs. UNION OF INDIA
|
September 23, 2020 |
|
K.SIVADASAN Vs. KERALA STATE ELECTION COMMISSION
|
November 17, 2020 |
|
K.T. TELSON Vs. STATE OF KERALA
|
September 17, 2020 |
|
K.T. TELSON Vs. STATE OF KERALA
|
September 14, 2020 |
|
K.T.JOSEPH Vs. EXCISE COMMISSIONER
|
October 19, 2020 |
|
K.T.JOSEPH Vs. REVENUE DIVISIONAL OFFICER KOTTAYAM
|
March 17, 2020 |
|
K.T.MARYKUTTY Vs. DEPUTY COLLECTOR AND SPECIAL LAND
|
November 11, 2020 |
|
K.T.MOHAMMED SAKKEER Vs. STATE OF KERALA
|
March 2, 2020 |
|
K.T.MUSTHAFA Vs. NILAMBUR BLOCK PANCHAYAT
|
March 6, 2020 |
|
K.T.NASEER Vs. STATE OF KERALA
|
February 5, 2020 |
|
K.T.THOMAS Vs. STATE OF KERALA
|
October 6, 2020 |
|
K.U.HANEEFA Vs. ABHILASH
|
March 2, 2020 |
|
K.U.NIYAS Vs. ASSISTANT COMMISSIONER
|
August 20, 2020 |
|
K.V. JOHNY Vs. STATE OF KERALA
|
May 27, 2020 |
|
K.V. SURESH Vs. STATE OF KERALA
|
May 26, 2020 |
|
K.V. TOMY Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
August 26, 2020 |
|
K.V. VIJINDAS Vs. STATE OF KERALA
|
February 17, 2020 |
|
K.V.ABRAHAM Vs. K.S.PRASAD
|
October 28, 2020 |
|
K.V.BIJUMON Vs. USHA
|
March 9, 2020 |
|
K.V.GEORGE Vs. ARBITRATOR
|
August 26, 2020 |
|
K.V.JABBAR Vs. STATE OF KERALA
|
September 18, 2020 |
|
K.V.JOSEPH AND SONS PVT. LTD. Vs. STATE OF KERALA
|
April 28, 2020 |
|
K.V.KARUNAKARAN Vs. UMESH KUMAR
|
December 18, 2020 |
|
K.V.KRISHNAN Vs. STATE OF KERALA
|
July 9, 2020 |
|
K.V.M COLLEGE OF NURSING Vs. STATE OF KERALA
|
December 22, 2020 |
|
K.V.M COLLEGE OF PHARMACY Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
November 24, 2020 |
|
K.V.M.COLLEGE OF NURSING Vs. STATE OF KERALA
|
November 2, 2020 |
|
K.V.PAULOSE Vs. KERALA STATE RURAL ROADS DEVELOPMENT AGENCY
|
November 26, 2020 |
|
K.V.SARALA Vs. ALEX
|
November 17, 2020 |
|
K.V.SHIBU Vs. VAIKOM MUNICIPALITY
|
March 2, 2020 |
|
K.V.SURENDRAN Vs. K.V.CHENTHAMARAKSHAN
|
December 20, 2020 |
|
K.VARGHESE Vs. LOCAL LEVEL MONITORING COMMITTEE
|
September 23, 2020 |
|
KABANI BLUE METALS PVT. LTD Vs. SINGLE WINDOW CLEARANCE BOARD
|
August 19, 2020 |
|
KABEER C ALIAS ANEERA KABEER Vs. STATE OF KERALA
|
June 8, 2020 |
|
KACHERI GIREESHAN Vs. STATE OF KERALA
|
May 21, 2020 |
|
KADANNAMANNA SERVICE CO-OPERATIVE BANK LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE
|
July 24, 2020 |
|
KADEEJA M. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
|
March 12, 2020 |
|
KAIRALI AVIATION PVT. LTD Vs. COCHIN INTERNATIONAL AIRPORT LTD
|
October 6, 2020 |
|
KAIRALI AYURVEDIC HEALTH RESORT PVT LTD. Vs. STATE OF KERALA
|
June 3, 2020 |
|
KALEEKKASSERRIL SREE BHADRA BHAGAWATHI TEMPLE PRIVATE TRUST Vs. N RAJAN
|
September 23, 2020 |
|
KALLADA RAMESH Vs. DIRECTOR
|
November 30, 2020 |
|
KALLADICHOLA HARIJAN COLONY COMMITTEE
(I.H.D.P COLONY) Vs. DISTRICT COLLECTOR CIVIL STATION
|
May 18, 2020 |
|
KALLARAKKAL MAHARANI GOLD SUPER MARKET Vs. STATE OF KERALA
|
November 25, 2020 |
|
KALLUKADAVU MUSLIM JAMA- ATH MUHUYUDDIN SHEIK MASJID Vs. DISTRICT COLLECTOR KOLLAM DISTRICT
|
October 9, 2020 |
|
KALYANI Vs. BALAKRISHNAN
|
March 11, 2020 |
|
KALYANI S. VINOD Vs. UNIVERSITY OF CALICUT
|
July 24, 2020 |
|
KAMAL JAYARANJAN Vs. STATE OF KERALA
|
September 23, 2020 |
|
KAMALASANAGIRI Vs. MADHUKAR G.PRABHU
|
August 24, 2020 |
|
KANAKA S Vs. NAVEEN V
|
September 23, 2020 |
|
KANAKAM Vs. KOZHIKODE CORPORATION
|
February 17, 2020 |
|
KANAKKERI RAVEENDRAN Vs. STATE OF KERALA
|
October 16, 2020 |
|
KANAYANNUR CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER -II
|
February 28, 2020 |
|
KANDALOOR FARMERS SERVICE CO-OPERATIVE -BANK LIMITED Vs. S. DEVARAJAN
|
August 17, 2020 |
|
KANDAMUTHAN Vs. STATE OF KERALA
|
June 29, 2020 |
|
KANDATH CHEKKU HAJI Vs. MUNNAMKAVIL ASHRAF
|
May 21, 2020 |
|
KANDATH CHEKKU HAJI Vs. MUNNAMKAVIL ASHRAF
|
May 22, 2020 |
|
KANIF MOTORS Vs. REGIONAL TRANSPORT OFFICER
|
December 4, 2020 |
|
KANIYANKANDY SAINABA Vs. P.MARIYAM
|
September 15, 2020 |
|
KANNALAYIL JEWELLERS Vs. STATE
|
March 18, 2020 |
|
KANNAN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
August 5, 2020 |
|
KANNILETH CABLE TV NETWORK Vs. ASIANET SATELLITE COMMUNICATIONS PRIVATE LIMITED
|
January 27, 2020 |
|
KANNOTH KOTTARAN OMANA AMMA Vs. CHATHOTH BALACHANDRAN
|
March 6, 2020 |
|
KANNUR DISTRICT EX-SERVICE MEN MULTI PURPOSE
CO-OPERATIVE SOCIETY LTD. Vs. SUB REGISTRAR
|
March 5, 2020 |
|
KANNUR SALAFI B.ED .COLLEGE Vs. KANNUR UNIVERSITY
|
December 9, 2020 |
|
KANNUR SALAFI B.ED OLLEGE Vs. KANNUR UNIVERSITY
|
December 18, 2020 |
|
KARARINAKAM SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
|
September 30, 2020 |
|
KARTHIK B. Vs. PRINCIPAL SECRETARY
|
November 3, 2020 |
|
KARTHIKAPPALLY SERVICE CO-OPERATIVE BANK LIMITED Vs. SANTHAMMA
|
January 17, 2020 |
|
KARULAI KSHEEROLPADAKA SAHAKARANA SANGHAM Vs. KOMALAVALLY NARAYANAN
|
July 2, 2020 |
|
KARUNAKARAN
Vs. STATE OF KERALA
|
November 24, 2020 |
|
KARUPPAN KUNJAN Vs. UNION OF INDIA
|
August 20, 2020 |
|
KASHISH GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
April 30, 2020 |
|
KASMIKOYA BIYYAMMABIYODA Vs. UNION OF INDIA
|
August 14, 2020 |
|
KASTURBA ENGLISH MEDIUM TRUST Vs. SECRETARY, ELOOR MUNICIPALITY
|
October 8, 2020 |
|
KATTOOR KHADEEJA Vs. P.K.C.MARIYUMMA
|
October 15, 2020 |
|
KAVYA P.P. Vs. STATE OF KERALA
|
October 6, 2020 |
|
KAVYA PRAKASH.K Vs. SUJITH V.J
|
May 21, 2020 |
|
KAVYA PRAKASH.K Vs. SUJITH V.J
|
May 19, 2020 |
|
KAVYA R. Vs. MEDICAL COUNSELING COMMITTEE
|
December 22, 2020 |
|
KAZHUTHOLAN PUSHPA Vs. ILLATHVALAPPIL YESODHA
|
July 16, 2020 |
|
KCM APPLIANCES (P) LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
August 20, 2020 |
|
KEDARNATH TEKI Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
November 24, 2020 |
|
KEERTHI N. Vs. STATE OF KERALA
|
October 21, 2020 |
|
KENDRIYA VIDYALAYA PARENTS ASSOCIATION Vs. UNION OF INDIA
|
December 11, 2020 |
|
KERALA AUTOMOBILES LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
February 28, 2020 |
|
KERALA BOTTLED WATER MANUFACTURERS ASSOCIATION Vs. STATE OF KERALA
|
March 23, 2020 |
|
KERALA CARDAMOM PROCESSING AND MARKETING COMPANY LIMITED Vs. STATE OF KERALA
|
March 17, 2020 |
|
KERALA CIVIL JUDICAL STAFF ORGANISATION Vs. STATE OF KERALA
|
July 22, 2020 |
|
KERALA CONGRESS Vs. ELECTION COMMISSION OF INDIA
|
December 11, 2020 |
|
KERALA FINANCIAL CORPORATION Vs. M/S MAS HOTEL
|
February 6, 2020 |
|
KERALA FINANCIAL CORPORATION Vs. MAS HOTEL, NORTH RAILWAY STAION ROAD , ERNAKULAM
|
February 6, 2020 |
|
KERALA FIRE AND RESCUE SERVICES Vs. VIJAYALAKSHMI
|
February 12, 2020 |
|
KERALA GOVERNMENT CONTRACTORS FEDERATION Vs. STATE OF KERALA
|
August 24, 2020 |
|
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF KERALA
|
April 1, 2020 |
|
KERALA HIGH COURT ADVOCATES€™ ASSOCIATION Vs. STATE OF KERALA
|
March 31, 2020 |
|
KERALA HIGH COURT ADVOCATES€™ ASSOCIATION Vs. STATE OF KERALA
|
March 30, 2020 |
|
KERALA HIGH COURT EMPLOYEES UNION Vs. STATE OF KERALA
|
January 7, 2020 |
|
KERALA KARSHAKA SAMRAKSHANA ASSOCIATION Vs. STATE OF KERALA
|
October 5, 2020 |
|
KERALA MINERALS AND METALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 4, 2020 |
|
KERALA POURAVAKASA SAMRAKSHANA SAMITHY Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
January 29, 2020 |
|
KERALA POWER BOARD OFFICERS FEDERATION Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
July 8, 2020 |
|
KERALA PRAKTHANA GOTRA SANGAM Vs. UNION OF INDIA
|
January 8, 2020 |
|
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA
|
September 16, 2020 |
|
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA
|
October 15, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. YADHUKRISHNAN P
|
October 5, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. PRIYA P.
|
February 25, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. PRADEEPAN K.P.
|
January 15, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. SHEBEER.M
|
August 18, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. MURALEEKRISHNAN.C.R.
|
August 20, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. LEELAMANI P. K.
|
February 13, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. ABDUL RASAK A
|
October 6, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. PRAJEESH JOSEPH
|
November 30, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. JISHA I.
|
November 3, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. SHINOJ K.A.
|
November 13, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. PYARY RAJA
|
November 19, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. MEENU G.
|
February 14, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. PRATHIBA. K.
|
March 3, 2020 |
|
KERALA PUBLIC SERVICE COMMISSION, Vs. RAJESH DIVAKAR
|
September 29, 2020 |
|
KERALA PULAYAR MAHA SABHA Vs. DIRECTOR GENERAL OF POLICE
|
November 4, 2020 |
|
KERALA RICE MILLERS ASSOCIATION Vs. STATE OF KERALA
|
November 3, 2020 |
|
KERALA STATE BEVERAGES (M & M) CORPORATION LTD Vs. PRADIP A.V.
|
October 9, 2020 |
|
KERALA STATE BEVERAGES(MANUFACTORING AND
MARKETING)CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 30, 2020 |
|
KERALA STATE CASHEW WORKERS FEDERATION Vs. STATE OF KERALA
|
October 16, 2020 |
|
KERALA STATE CO-OPERATIVE BANK LTD. Vs. COURT OF DEPUTY LABOUR COMMISSIONER
|
December 21, 2020 |
|
KERALA STATE COOPERATIVE COIR MARKETING Vs. UNION OF INDIA
|
March 4, 2020 |
|
KERALA STATE ELECTRICITY BOARD Vs. THOMAS ALAPPATT
|
April 28, 2020 |
|
KERALA STATE ELECTRICITY BOARD Vs. BABY MATHEW
|
March 16, 2020 |
|
KERALA STATE ELECTRICITY BOARD Vs. BAIJU CHANDRAN
|
July 1, 2020 |
|
KERALA STATE ELECTRICITY BOARD LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
|
December 2, 2020 |
|
KERALA STATE ELECTRICITY BOARD LTD. Vs. LISCOM SOLUTIONS AND SERVICES PRIVATE LTD.
|
June 26, 2020 |
|
KERALA STATE ELECTRICITY BOARD LTD. Vs. A.ABDUL SHERIEF
|
March 6, 2020 |
|
KERALA STATE ELECTRICITY BOARD LTD. AND ORS. Vs. SANTHOSH N.C. AND ORS.
|
July 14, 2020 |
|
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. SRIRAM E.P.C. LTD
|
October 21, 2020 |
|
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. THOMAS MATHEW
|
December 1, 2020 |
|
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. ANSU GEORGE
|
November 25, 2020 |
|
KERALA STATE LEGAL SERVICES AUTHORITY Vs. COURT ON ITS MOTION SUO MOTU
|
January 24, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. SHIHAB M.
|
February 18, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. V. MOHANAN
|
January 23, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. AKASH DEV K.A.
|
February 13, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KERALA
|
June 4, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. VAIJU P.S
|
March 5, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. M.RAJASENAN NAIR
|
March 16, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. KERALA MICRO AND SMALL ENTERPRISES
|
December 8, 2020 |
|
KERALA STATE ROAD TRANSPORT CORPORATION WORKERS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
December 9, 2020 |
|
KERALA TABLE TENNIS ASSOCIATION Vs. TABLE TENNIS FEDERATION OF INDIA
|
May 29, 2020 |
|
KERALA UNIVERSITY OF HEALTH SCIENCES Vs. MGM SILVER JUBILEE COLLEGE OF PHARMACY
|
November 19, 2020 |
|
KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY Vs. SAINABA
|
August 6, 2020 |
|
KERALA VETERINARY AND ANIMAL SCIENCE UNIVRSITY Vs. MAMAN J.ABRAHAM
|
December 21, 2020 |
|
KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
IRINJALAKUDA UNIT Vs. STATE OF KERALA
|
December 2, 2020 |
|
KERALA VYAPARI VYAVASYI EKOPANA SAMITHY VENNALA PALARIVATTOM UNIT Vs. UNION OF INDIA
|
October 1, 2020 |
|
KESSY ZACHARIA Vs. STATE POLICE CHIEF
|
November 24, 2020 |
|
KEVIN GEORGE SHIBU Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
October 16, 2020 |
|
KEXCON EMPLOYEES UNION Vs. STATE OF KERALA
|
November 24, 2020 |
|
KHADEEJA NARGEES Vs. STATE OF KERALA
|
August 17, 2020 |
|
KHADER M.A. Vs. STATE OF KERALA
|
August 6, 2020 |
|
KHALID Vs. STATE OF KERALA
|
January 10, 2020 |
|
KHALID @ ALIKKA Vs. STATE OF KERALA
|
June 29, 2020 |
|
KHAMAR BEEVI Vs. MEMBER OF CHITTUR MUSLIM JUMAATH
|
November 13, 2020 |
|
KILKOTAGIRI AND THIRUMBADI PLANTATIONS LIMITED Vs. DISTRICT POLICE CHIEF
|
September 24, 2020 |
|
KIRAN Vs. STATE OF KERALA
|
August 25, 2020 |
|
KIRAN JONES V.S. Vs. KERALA FOREST DEVELOPMENT CORPORATION LTD.
|
November 6, 2020 |
|
KIRAN SHAJI Vs. STATE OF KERALA
|
April 21, 2020 |
|
KIRLOSKAR PNEUMATIC CO.LTD. Vs. SALISH A.K.
|
March 10, 2020 |
|
KISHIN S. LOUNGANI Vs. UNION OF INDIA
|
March 3, 2020 |
|
KISHOREMON Vs. STATE OF KERALA
|
November 11, 2020 |
|
KIZHPOYIL KUNIYIL NARAYANAN Vs. SARITHA
|
March 2, 2020 |
|
KMJ PUBLIC SCHOOL Vs. C M ANCE
|
September 9, 2020 |
|
KNS NAIR Vs. STATE OF KERALA
|
March 11, 2020 |
|
KOCHANI Vs. STATE OF KERALA
|
December 16, 2020 |
|
KOCHURANI JOSE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 21, 2020 |
|
KOCHUTREESA R. Vs. SECRETARY
|
July 15, 2020 |
|
KODANCHERY SERVICE CO-OPERATIVE BANK LTD Vs. JOSHY VARGHESE
|
January 13, 2020 |
|
KOLAMBIL HAMZA HAJI Vs. STATE OF KERALA
|
August 7, 2020 |
|
KOLAMBIL HAMZA HAJI Vs. STATE OF KERALA
|
June 15, 2020 |
|
KOLANCHERI VIJAYAN Vs. PRAKASAN C.K.
|
March 4, 2020 |
|
KOLLAD SERVICE CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX(APPEALS), KOTTAYAM
|
September 11, 2020 |
|
KOLLAM DISTRICT TOWN PLANNER Vs. FORT-IN IFRA DEVELOPERS PRIVATE LIMTED,
|
November 19, 2020 |
|
KOLLAYIL MILK PRODUCERS CO-OPERATIVE SOCIETY
LTD Vs. DIRECTOR,
DAIRY DEVELOPMENT DEPARTMENT,
PATTOM
|
May 22, 2020 |
|
KOLLI THOMAS Vs. STATE OF KERALA
|
September 22, 2020 |
|
KOMAN Vs. STATE OF KERALA
|
November 30, 2020 |
|
KOMU MOIDEEN Vs. STATE OF KERALA
|
November 19, 2020 |
|
KONDODY MOTORS PRIVATE LIMITED Vs. REGIONAL TRANSPORT OFFICER
|
March 2, 2020 |
|
KORAGAPPA Vs. STATE OF KERALA
|
November 3, 2020 |
|
KORAN Vs. STATE OF KERALA
|
September 23, 2020 |
|
KOSHY JOHN Vs. STATE OF KERALA
|
November 10, 2020 |
|
KOTHAMANGALAM MUNICIPALITY Vs. DIVISIONAL FOREST OFFICER
|
September 18, 2020 |
|
KOTHAMANGALAM MUNICIPALITY Vs. STATE OF KERALA
|
May 19, 2020 |
|
KOTHAMANGALAM MUNICIPALITY Vs. STATE OF KERALA
|
May 21, 2020 |
|
KOTTACKAL TIMBERS AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
September 28, 2020 |
|
KOVVAPURATH RAMACHANDRAN Vs. STATE -REPRESENTED BY PUBLIC PROSECUTOR
|
July 3, 2020 |
|
KOYAKKUDY THIRUTHIYIL Vs. P.T.SULAIMAN
|
October 28, 2020 |
|
KRISHNA KUMAR Vs. STATE OF KERALA
|
August 18, 2020 |
|
KRISHNAIYER.H Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
|
August 7, 2020 |
|
KRISHNAKUMARI Vs. KERALA STATE ELECTION COMMISSION
|
October 30, 2020 |
|
KRISHNAMMA Vs. BASHEER
|
December 1, 2020 |
|
KRISHNAN Vs. BEEVI HAMSA @ RUKKIYABEEVI
|
February 17, 2020 |
|
KRISHNAN Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
|
October 12, 2020 |
|
KRISHNAN Vs. STATE
|
September 17, 2020 |
|
KRISHNAN KUTTY Vs. STATE OF KERALA
|
July 17, 2020 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
June 12, 2020 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
September 18, 2020 |
|
KRISHNANKUTTY A. Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
August 18, 2020 |
|
KRISTAL GARNET FAMILY ASSOCIATION Vs. KRISTAL GARNET VILLA OWNERS ASSOCIATION
|
August 19, 2020 |
|
KUMAR Vs. COMMISSIONER OF EXCISE
|
August 17, 2020 |
|
KUMAR Vs. STATE OF KERALA,
|
October 21, 2020 |
|
KUMAR Vs. STATE OF KERALA
|
September 22, 2020 |
|
KUMAR K. Vs. DISTRICT COLLECTOR, CIVIL STATION, KOTTAYAM
|
June 25, 2020 |
|
KUMARAMPUTHUR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. INCOME TAX OFFICER PALAKKAD
|
October 1, 2020 |
|
KUMARAN Vs. STATE OF KERALA
|
December 1, 2020 |
|
KUMARI VARMA Vs. A.T.JAMES IAS
|
August 25, 2020 |
|
KUNCHU GUPTHAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
KUNHALANKUTTY Vs. CHERACHUM VEETTIL MALIYAKKAL JAMEELA
|
December 7, 2020 |
|
KUNHALI Vs. TAHSILDAR, LAND RECORDS, VATAKARA
|
June 29, 2020 |
|
KUNHIKKA Vs. STATE OF KERALA
|
December 17, 2020 |
|
KUNHIMOHAMMED KUTTY N.P. Vs. KALPAKANCHERY GRAMA PANCHAYAT
|
May 18, 2020 |
|
KUNHIMOIDEEN Vs. THALEKKARA SULAIKHA
|
February 10, 2020 |
|
KUNHIMOIDEEN K. Vs. A.P.ABOOBACKER MUSLIYAR
|
November 23, 2020 |
|
KUNHIMOOSA Vs. STATE OF KERALA
|
June 10, 2020 |
|
KUNHIRAMAN NAIR K M Vs. DIVISIONAL MANAGER INDIAN RAILWAY, DIVISIONAL OFFICE, PALAKKAD
|
September 28, 2020 |
|
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
November 30, 2020 |
|
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST, Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS, THIRUVANANTHAPURAM
|
October 23, 2020 |
|
KUNHUMUHAMMED KUNHUMUHAMMED Vs. STATE OF KERALA
|
August 3, 2020 |
|
KUNJITHOMMAN E.T. Vs. STATE OF KERALA
|
January 14, 2020 |
|
KUNJU Vs. STATE OF KERALA
|
November 5, 2020 |
|
KUNJU Vs. STATE OF KERALA
|
June 22, 2020 |
|
KUNJU PILLAI Vs. STATE OF KERALA
|
November 25, 2020 |
|
KUNJUMOL Vs. ORIENTAL INSURANCE CO.LTD
|
February 11, 2020 |
|
KUNJUMON Vs. STATE OF KERALA
|
November 11, 2020 |
|
KUNNUMMAL SREEDHARAN Vs. HAMZA HAJI
|
November 23, 2020 |
|
KURCHERMALA PLANTATIONS LIMITED Vs. STATE OF KERALA
|
August 6, 2020 |
|
KURIAKOSE Vs. STATE OF KERALA
|
September 23, 2020 |
|
KURIAKOSE Vs. DISTRICT COLLECTOR, COLLECTORATE
|
March 12, 2020 |
|
KURIAKOSE.K.V Vs. STATE OF KERALA
|
March 10, 2020 |
|
KURIAN ABRAHAM Vs. DISTRICT COLLECTOR
|
November 11, 2020 |
|
KUTHANNUR SERVICE CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
|
January 8, 2020 |
|
KUTHUPARAMBA EDUCATIONAL SOCIETY Vs. STATE OF KERALA
|
August 13, 2020 |
|
KUTTAN Vs. VARANAMALYAM KURIES (P) LTD.
|
January 22, 2020 |
|
KUTTAN MUSTHAFFA Vs. KANNUR CORPORATION
|
October 5, 2020 |
|
KUTTAN PILLAI Vs. STATE OF KERALA
|
September 8, 2020 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
November 25, 2020 |
|
KUTTIKRISHNAN K.M. Vs. STATE OF KERALA
|
November 11, 2020 |
|
KUTTYAN Vs. STATE OF KERALA
|
September 7, 2020 |
|
KUTTYKRISHNAN Vs. STATE OF KERALA
|
December 18, 2020 |
|
KWALITY POLY PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
|
October 20, 2020 |
|
L.ANJALI AJAYAN Vs. SECRETARY TO GOVERNMENT
|
August 19, 2020 |
|
L.GEETHA
Vs. KERALA STATE ELECTRICITY BOARD LTD
|
August 13, 2020 |
|
L.MANJUSHA Vs. STATE OF KERALA
|
March 18, 2020 |
|
L.PARAMESWARAN Vs. DISTRICT COLLECTOR
|
February 17, 2020 |
|
L.R.VIJAYASOONAN Vs. DIRECTOR OF HEALTH SERVICES
|
March 2, 2020 |
|
L.SAIJU Vs. STATE OF KERALA
|
August 5, 2020 |
|
L.SATHEEK Vs. STATE OF KERALA
|
November 10, 2020 |
|
LABEEB Vs. STATE OF KERALA
|
May 27, 2020 |
|
LAKSHMANAN M.V.O Vs. STATE OF KERALA
|
December 2, 2020 |
|
LAKSHMI Vs. SANTHA
|
April 30, 2020 |
|
LAKSHMI Vs. YATHEENDRADAS
|
January 6, 2020 |
|
LAKSHMI AND ORS. Vs. ABHINAY
|
February 27, 2020 |
|
LAKSHMI KURIES AND LOANS PVT. LTD. Vs. VIJEESH V.M.
|
January 15, 2020 |
|
LAKSHMIKUTTY Vs. STATE OF KERALA
|
June 25, 2020 |
|
LAKSHMIKUTTY Vs. STATE OF KERALA
|
September 24, 2020 |
|
LAKSHMIKUTTY T. N. Vs. MANAGING DIRECTOR, KSRTC
|
June 24, 2020 |
|
LAKSHMINARAYANAN A Vs. STATE OF KERALA
|
October 16, 2020 |
|
LAL Vs. G.JOHNSLY MOSES
|
August 10, 2020 |
|
LALITHA Vs. SASEENDRA KUMAR
|
January 20, 2020 |
|
LALITHA VISHWANATHAN Vs. STATE OF KERALA
|
December 3, 2020 |
|
LALJI Vs. STATE OF KERALA
|
November 24, 2020 |
|
LALKITCHU Vs. STATE OF KERALA
|
November 23, 2020 |
|
LALU Vs. STATE OF KERALA
|
September 25, 2020 |
|
LALU JOSEPH Vs. STATE OF KERALA
|
February 20, 2020 |
|
LAMS MARKETING (P) LTD Vs. MUHAMMAD MUSTHAFA
|
August 20, 2020 |
|
LATHA.P.C Vs. STATE OF KERALA
|
September 15, 2020 |
|
LATHEEF K.A. Vs. UNION OF INDIA
|
February 25, 2020 |
|
LATHIKA SUBHASH Vs. STATE OF KERALA
|
June 26, 2020 |
|
LAVANAYA N. Vs. STATE OF KERALA
|
August 21, 2020 |
|
LAXMI MEGHAN EDUCATIONAL TRUST Vs. STATE OF KERALA
|
November 18, 2020 |
|
LEELA JOSE Vs. TAHSILDAR
|
September 17, 2020 |
|
LEELA SANTU Vs. SECRETARY, KOTHAMANGALAM MUNICIPALITY
|
July 30, 2020 |
|
LEKHA M. Vs. STATE OF KERALA
|
November 30, 2020 |
|
LEKHA SOMAN Vs. STATE OF KERALA
|
September 24, 2020 |
|
LEKSHMI Vs. STATE OF KERALA
|
July 21, 2020 |
|
LENA RODRIGUES Vs. PHILIP NERI RODRIGUES
|
November 4, 2020 |
|
LENIMOL YESUDAS Vs. DIRECTOR OF TECHNICAL EDUCATION
|
August 21, 2020 |
|
LEO ACTIVATION, DIVISION OF BLACK PENCIL ADVERTISING PVT LTD Vs. 49TH ALL INDIA CONGRESS OF OBSTETRICS AND GYNECOLOGY
|
August 26, 2020 |
|
LEON THOMAS KUMAR @ LAYON THOMAS KUMAR Vs. MARIAM SAYANORA THOMAS
|
March 3, 2020 |
|
LEONARD JOHN Vs. STATE OF KERALA
|
December 4, 2020 |
|
LIBINA MANZOOR Vs. UNION OF INDIA
|
September 15, 2020 |
|
LIFE INSURAMCE CORPORATION OF INDIA Vs. RAGHAVAN A
|
December 18, 2020 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. RAGHAVAN A.
|
June 29, 2020 |
|
LIJA T.T Vs. STATE OF KERALA
|
August 11, 2020 |
|
LIJI THANKAPPAN Vs. STATE OF KERALA
|
August 14, 2020 |
|
LIJINA M. V. Vs. STATE OF KERALA
|
December 11, 2020 |
|
LIJO JOHN Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS,
|
September 23, 2020 |
|
LIJO JOY @ JOSEPH Vs. STATE OF KERALA
|
December 16, 2020 |
|
LIJO K. JOHN Vs. STATE OF KERALA
|
November 17, 2020 |
|
LIJU JOSE Vs. ANTO P IGNATIOUS
|
August 5, 2020 |
|
LIKSY JOSEPH Vs. UNION OF INDIA
|
March 5, 2020 |
|
LINCY LALU Vs. STATE OF KERALA
|
August 4, 2020 |
|
LINE PROPERTIES PRIVATE LIMITED Vs. KOCHI MUNICIPAL CORPORATION
|
March 16, 2020 |
|
LINEESH V.T Vs. STATE OF KERALA
|
March 2, 2020 |
|
LININ V.BHASKARAN Vs. STATE OF KERALA
|
July 24, 2020 |
|
LINTA RACHEL Vs. STATE OF KERALA
|
November 19, 2020 |
|
LINU M. GEORGE Vs. KOOTHATTUKULAM MUNICIPALITY
|
September 17, 2020 |
|
LINU VARGHESE Vs. GEORGE JACOB
|
July 1, 2020 |
|
LINU VARGHESE Vs. GEORGE JACOB
|
February 18, 2020 |
|
LINY THOMAS Vs. DIRECTOR GENERAL OF EDUCATION
|
October 21, 2020 |
|
LISA ELIZABETH MATHEW Vs. STATE OF KERALA
|
September 15, 2020 |
|
LISIE COLLEGE OF NURSING Vs. STATE OF KERALA
|
December 1, 2020 |
|
LISSIE HOSPITAL Vs. LABOUR COURT
|
December 9, 2020 |
|
LISSY Vs. STATE POLICE CHIEF KERALA
|
March 9, 2020 |
|
LISSY GEORGE Vs. JELIN J.L.
|
March 19, 2020 |
|
LITE BITE FOODS PVT. LTD Vs. AIRPORTS AUTHORITY OF INDIA
|
October 28, 2020 |
|
LIZY ABY Vs. STATE OF KERALA
|
December 14, 2020 |
|
LIZY PAUL Vs. STATE OF KERALA
|
August 4, 2020 |
|
LIZY PHILIP Vs. SARAMMA ANDREWS
|
December 22, 2020 |
|
LLIE GABRIEL MARIAN
Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
March 16, 2020 |
|
LLIE GABRIEL MARIAN Vs. STATE OF KERALA
|
November 5, 2020 |
|
LOAFERS CORNER CAFE Vs. UNION OF INDIA
|
October 20, 2020 |
|
LOCUS ACADEMY FOR ARTS, MANAGEMENT & SCIENCE
STUDIES Vs. UNIVERSITY OF KERALA
|
March 17, 2020 |
|
LOGICAL DEVELOPERS PRIVATE LIMITED Vs. MUTHOOT MINI FINANCIERS PRIVATE LIMITED
|
March 11, 2020 |
|
LOTS SHIPPING COMPANY LIMITED Vs. COCHIN PORT TRUST BOARD OF TRUSTEES
|
April 28, 2020 |
|
LOURD MATHA CHURCH CHEMMANDA Vs. STATE OF KERALA
|
March 2, 2020 |
|
LOVELINE OLIVER Vs. STATE OF KERALA
|
February 11, 2020 |
|
LOVELY ELIZABETH SIMON Vs. ANIL KOSHY
|
February 18, 2020 |
|
LUCA BELTRAMI Vs. STATE OF KERALA
|
August 7, 2020 |
|
LUIS THOMAS @ JOSE Vs. STATE OF KERALA
|
February 13, 2020 |
|
LUKOSE @ KUNJUMON Vs. STATE OF KERALA
|
June 1, 2020 |
|
LUZY MATHEW
Vs. REJENDRA PRASAD MADA
|
March 17, 2020 |
|
M ANZARUDHEEN Vs. STATE OF KERALA
|
September 28, 2020 |
|
M D ELASH SIKARI Vs. STATE OF KERALA
|
August 21, 2020 |
|
M KESAVA MENON EDITOR, MATHRUBHOOMI DAILY, MATHRUBHOOMI PRINTING & PUBLISHING COMPANY LTD , KOZHIKODE Vs. P. RAJU
|
September 9, 2020 |
|
M MAHSHOOK RAHMAN Vs. CITY POLICE COMMISSIONER OFFICE OF CITY POLICE COMMISSIONER, THIRUVANANTHAPURAM
|
September 23, 2020 |
|
M N MANIYAMMA Vs. SECRETARY, AMBALAPUZHA NORTH GRAMA PANCHAYAT TDMC P O , ALAPPUZHA
|
September 23, 2020 |
|
M,D. BABY
Vs. STATION HOUSE OFFICER
|
March 20, 2020 |
|
M. ARAMUGHAM Vs. STATE OF K ERALA
|
February 25, 2020 |
|
M. JASMINE Vs. UNION OF INDIA
|
July 2, 2020 |
|
M. KARUPPASAMY Vs. STATE OF KERALA
|
November 16, 2020 |
|
M. LAKSHMANA KUMAR Vs. MALABAR DEVASWOM BOARD
|
January 31, 2020 |
|
M. NAZEERUDHEEN Vs. STATE OF KERALA
|
June 16, 2020 |
|
M. R. TRADERS Vs. ASSISTANT STATE TAX OFFICER (INT) STATE GST DEPARTMENT
|
January 31, 2020 |
|
M. RAMESH Vs. VANIYAPATTA SAFEENA AND ORS.
|
February 19, 2020 |
|
M. S.VINEETH Vs. STATE OF KERALA
|
November 4, 2020 |
|
M. SADANANDAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 21, 2020 |
|
M. SHAJI Vs. S.N.D.P. SAKHAYOGAM NO.610
|
April 28, 2020 |
|
M. SIVASANKAR Vs. STATE
|
October 28, 2020 |
|
M. T. SIRAJUDHEEN Vs. DISTRICT POLICE CHIEF (SUPERINTENDENT OF POLICE) / STATE ELECTION COMMISSION
|
December 9, 2020 |
|
M.A. SALIM Vs. VENGOLA GRAMA PANCHAYATH
|
January 6, 2020 |
|
M.A.MUHAMMED MUSTHAFA Vs. NOOLPUZHA GRAMA PANCHAYATH
|
August 19, 2020 |
|
M.ABDUL RUB Vs. VAIRAVAN
|
July 21, 2020 |
|
M.ABDUL SALAM Vs. STATE OF KERALA
|
January 29, 2020 |
|
M.AYYAPPANKUTTY Vs. TRAVANCORE DEVASWOM BOARD
|
December 22, 2020 |
|
M.B. SAMADH AND ORS. Vs. BINU AND ORS.
|
January 27, 2020 |
|
M.BASHEER, PUTHUVALVILA VEEDU Vs. M.FATHIMA BEEVI
|
February 18, 2020 |
|
M.BOOPATHI Vs. DISTRICT COLLECTOR
|
July 7, 2020 |
|
M.C. KAMARUDHEEN Vs. STATE OF KERALA
|
November 30, 2020 |
|
M.C.KAMARUDDIN Vs. SUPERINTENDENT OF CRIME BRANCH
|
November 12, 2020 |
|
M.C.THOMAS Vs. STATE OF KERALA
|
August 19, 2020 |
|
M.D. JOSE Vs. ARBITRATOR (NH) AND DISTRICT COLLECTOR
|
September 17, 2020 |
|
M.D.ESTHAPPAN INFRASTRUCTURES PVT.LTD Vs. GENERAL MANAGER
|
December 3, 2020 |
|
M.D.JAYARAJ Vs. EXCISE INSPECTOR
|
November 26, 2020 |
|
M.D.PATHROSE Vs. BABY M.D.
|
May 20, 2020 |
|
M.D.VARGHESE Vs. ANDREWS PRABHU
|
November 12, 2020 |
|
M.E. UTHAMA KURUP Vs. VICE ADMIRAL ANIL KUMAR CHAWLA
|
February 10, 2020 |
|
M.F.PAULSON, BRANCH MANAGER Vs. CHAIR PERSON AND DISTRICT COLLECTOR
|
August 4, 2020 |
|
M.G. GIRIJAN Vs. STATE OF KERALA
|
November 23, 2020 |
|
M.G. SREEKUMAR Vs. DIRECTOR GENERAL
|
January 9, 2020 |
|
M.G.BINDU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
December 9, 2020 |
|
M.G.C. NAIR Vs. UNION OF INDIA
|
September 15, 2020 |
|
M.G.GINEESH Vs. K.C.NINAN
|
February 7, 2020 |
|
M.G.MADHUSOODANAN NAIR Vs. JAYASREE
|
March 2, 2020 |
|
M.I.SAHADULLA Vs. STATE OF KERALA
|
September 23, 2020 |
|
M.J. INDU Vs. STATE OF KERALA
|
February 4, 2020 |
|
M.J.JOY Vs. BHARATH SANCHAR NIGAM LTD.
|
November 24, 2020 |
|
M.J.PAULSON Vs. BABU
|
October 6, 2020 |
|
M.K. ABDUL HAMEED Vs. STATE OF KERALA AND ORS
|
February 4, 2020 |
|
M.K. ABDUL RAHEEM Vs. STATE OF KERALA
|
June 1, 2020 |
|
M.K.ABDULHAMMED Vs. UNION OF INDIA
|
July 6, 2020 |
|
M.K.AJITHKUMAR Vs. K.S.UNNI
|
June 22, 2020 |
|
M.K.BASHEER Vs. STATE OF KERALA
|
August 26, 2020 |
|
M.K.CHELLAPPAN NAIR Vs. KERALA STATE ELECTRICITY BOARD LTD
|
March 16, 2020 |
|
M.K.JAYAPAL Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
November 3, 2020 |
|
M.K.JAYAPAL Vs. STATE OF KERALA
|
December 14, 2020 |
|
M.K.MOHAMMED ALI Vs. STATE OF KERALA
|
January 23, 2020 |
|
M.K.RAJENDRAN PILLAI, RAJAVALSAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 27, 2020 |
|
M.K.RATHEESH BABU Vs. NASEEMA K.P.
|
March 9, 2020 |
|
M.K.THANKAPPAN Vs. UNION OF INDIA
|
May 19, 2020 |
|
M.K.THANKAPPAN Vs. UNION OF INDIA
|
May 21, 2020 |
|
M.K.VARGHESE COR EPISCOPA Vs. STATE OF KERALA
|
January 8, 2020 |
|
M.K.VARKEY Vs. STATE OF KERALA
|
November 30, 2020 |
|
M.LAKSHMANA KUMAR Vs. MALABAR DEVASWOM BOARD,HOUSEFED COMPLEX
|
February 25, 2020 |
|
M.M. HASSAN Vs. SUPERINTENDENT OF CUSTOMS
|
October 1, 2020 |
|
M.M.ANOOP KUMAR Vs. STATE OF KERALA
|
March 11, 2020 |
|
M.MANIYAN PILLAI Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
November 30, 2020 |
|
M.N.NINAN Vs. STATE OF KERALA
|
August 25, 2020 |
|
M.P. JACKSON AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 26, 2020 |
|
M.P.CHOTHY Vs. CHIEF SECRETARY
|
March 17, 2020 |
|
M.P.CHOTHY Vs. STATE OF KERALA
|
September 29, 2020 |
|
M.P.ROSHILDAS Vs. STATE OF KERALA
|
November 18, 2020 |
|
M.P.VARGHESE Vs. ANNAMMA YACOB
|
August 5, 2020 |
|
M.R.BALAKRISHNAN Vs. STATE OF KERALA
|
July 7, 2020 |
|
M.R.MANOJ KUMAR Vs. STATE OF KERALA
|
July 6, 2020 |
|
M.RAJUDHEEN Vs. STATE OF KERALA
|
October 12, 2020 |
|
M.S MATHEW Vs. STATE OF KERALA
|
December 8, 2020 |
|
M.S. MURALI Vs. JAMES GEORGE
|
February 4, 2020 |
|
M.S.ALEX Vs. MEDICAL COUNCIL OF INDIA
|
December 1, 2020 |
|
M.S.ANIL Vs. STATE OF KERALA
|
November 9, 2020 |
|
M.S.ANIL Vs. STATE OF KERALA
|
August 10, 2020 |
|
M.S.ASWATHY Vs. STATE OF KERALA
|
December 15, 2020 |
|
M.S.STEEL AND PIPES Vs. ASST. STATE TAX OFFICER STATE GST DEPARTMENT
|
August 12, 2020 |
|
M.S.VINEETH Vs. SECRETARY
|
August 21, 2020 |
|
M.SASIDHARAN Vs. KERALA CO-OPERATIVE TRIBUNAL
|
February 5, 2020 |
|
M.SHERIFF Vs. STATE OF KERALA
|
August 3, 2020 |
|
M.T. VARGHESE Vs. RUBBER BOARD
|
February 18, 2020 |
|
M.T.THOMAS Vs. STATE OF KERALA
|
October 5, 2020 |
|
M.T.THOMAS Vs. STATE OF KERALA
|
August 20, 2020 |
|
M.THAHA Vs. KOLLAM CORPORATION
|
March 4, 2020 |
|
M.U.SIVASUNDARAM Vs. UNITED INDIA INSURANCE COMPANY LTD,
|
February 28, 2020 |
|
M.V. BENNY Vs. STATE ELECTION COMMISSION
|
November 2, 2020 |
|
M.V.ALIAS Vs. KERALA LOK A]YUKTA
|
February 14, 2020 |
|
M.V.ARUN Vs. DISTRICT COLLECTOR
|
November 16, 2020 |
|
M.V.DEVASSYKUTTY Vs. KOOVAPPADY GRAMA PANCHAYAT
|
May 19, 2020 |
|
M.V.SURESH Vs. SATE OF KERALA
|
March 10, 2020 |
|
M.VALSAN Vs. STATE OF KERALA
|
March 2, 2020 |
|
M.VIJAYAKUMAR Vs. HEALTH SUPERVISOR COMMUNITY HEALTH CENTRE
|
March 16, 2020 |
|
M.VINOD KUMAR Vs. STATE OF KERALA
|
October 1, 2020 |
|
M/S SAFA STONE CRUSHER Vs. THE SECRETARY, MUKKOM MUNICIPALITY, MUKKOM
|
March 6, 2020 |
|
M/S. THE HIMALAYA DRUG COMPANY Vs. STATE OF KERALA
|
March 16, 2020 |
|
M/S.CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD Vs. THE DISTRICT COLLECTOR, COLLECTORATE
|
December 29, 2020 |
|
M/S.E.V.MATHAI & SONS Vs. STATE OF KERALA
|
June 11, 2020 |
|
M/S.ELLORA STONE AGGREGATES Vs. THE VILLAGE OFFICER,ARAKUZHA VILLAGE
|
March 20, 2020 |
|
M/S.GIRDHARI LAL CONSTRUCTIONS (P) LTD. Vs. UNION OF INDIA
|
February 18, 2020 |
|
M/S.HEDGE FINANCE LIMITED Vs. M/S.SOUTHERN INVESTMENTS PVT. LTD.
|
February 20, 2020 |
|
M/S.KANNILETH CABLE TV NETWORK Vs. ASIANET SATELLITE COMMUNICATIONS PRIVATE LIMITED
|
January 27, 2020 |
|
M/S.SILA BRICKS AND GRANITES Vs. DIRECTOR OF MINING AND GEOLOGY DEPARTMENT
|
May 29, 2020 |
|
M/S.TRANSWORLD HIRE PURCHASE INDIA LTD Vs. JOY C.
|
October 16, 2020 |
|
MADHU Vs. STATE OF KERALA
|
August 20, 2020 |
|
MADHU Vs. STATE OF KERALA
|
September 14, 2020 |
|
MADHU Vs. ASHA K.
|
March 2, 2020 |
|
MADHU Vs. STATE OF KERALA AND ORS.
|
June 12, 2020 |
|
MADHU Vs. STATE OF KERALA
|
August 3, 2020 |
|
MADHU CHERIAN Vs. DISTRICT LABOUR OFFICER
|
January 28, 2020 |
|
MADHU V. Vs. BAR COUNCIL OF INDIA
|
November 2, 2020 |
|
MADHU.K., Vs. SUB INSPECTOR OF POLICE, MARAYAMUTTOM
|
August 26, 2020 |
|
MADHUKUMAR Vs. STATE OF KERALA
|
December 2, 2020 |
|
MADHUSOODHANAN Vs. STATE OF KERALA
|
January 30, 2020 |
|
MADHUSOODHANAN Vs. STATE OF KERALA
|
July 2, 2020 |
|
MADHUSOODHANAN K.V Vs. STATE OF KERALA
|
December 11, 2020 |
|
MADIYAPPADAM PADASEKHARA SAMITHI Vs. STATE OF KERALA
|
December 22, 2020 |
|
MADUKOLUCHIBUZOR SAMSON Vs. STATE OF KERALA
|
December 18, 2020 |
|
MAHARASHTRA APEX CORPORATION LTD Vs. VAKASSERIL MOLLY
|
November 30, 2020 |
|
MAHATMA GANDHI UNIVERSITY Vs. SAJITH BOSE
|
November 26, 2020 |
|
MAHENDRAN Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
|
November 30, 2020 |
|
MAHESH Vs. STATE OF KERALA
|
December 21, 2020 |
|
MAHESH Vs. STATE OF KERALA
|
September 7, 2020 |
|
MAHESH Vs. STATE OF KERALA
|
November 17, 2020 |
|
MAHESH K Vs. STATE OF KERALA
|
August 13, 2020 |
|
MAHESH KUMAR @ UNNI Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 3, 2020 |
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MAHESH KUMAR M S Vs. COMMISSIONER FOR ENTRANCE EXAMINATION KSHB BUILDING, TRIVANDRUM DISTRICT
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September 4, 2020 |
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MAHESH MANNADI Vs. STATE OF KERALA
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September 24, 2020 |
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MAHESH.G. Vs. UNION OF INDIA
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October 19, 2020 |
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MAHFOOSE M.D. Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
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October 5, 2020 |
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MAJEED K.S. Vs. STATE OF KERALA
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October 5, 2020 |
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MAJU Vs. STATE OF KERALA
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March 11, 2020 |
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MAKKOLIL KURIAKOSE Vs. STATE OF KERALA
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March 4, 2020 |
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MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA
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May 26, 2020 |
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MALABAR PLUS CONSTRUCTIONS PVT. LTD Vs. STATE OF KERALA
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October 30, 2020 |
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MALAIKA ELIZABETH TITUS Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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October 15, 2020 |
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MALAMPUZHA SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER, PALAKKAD
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September 24, 2020 |
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MALATHEE DEVI.M Vs. STATE OF KERALA
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July 7, 2020 |
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MALAYALA MANORAM COMPANY LTD. Vs. M.M.LAWRENCE
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March 6, 2020 |
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MALIK BIN DEENAR ISLAMIC COMPLEX Vs. KAIPAMANGALAM GRAMA PANCHAYAT
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February 26, 2020 |
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MALLIKA THAMPURAN Vs. M.RAVI KUMAR
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August 26, 2020 |
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MANAF Vs. STATE OF KERALA
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December 9, 2020 |
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MANAFUDHEEN Vs. ARIFA
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February 6, 2020 |
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MANAGER Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 21, 2020 |
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MANAGER Vs. SUMI
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June 26, 2020 |
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MANAGER Vs. STATE OF KERALA
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July 10, 2020 |
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MANAGER Vs. STATE OF KERALA
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January 7, 2020 |
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MANAGER Vs. STATE OF KERALA
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December 21, 2020 |
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MANAGER Vs. STATE OF KERALA
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December 11, 2020 |
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MANAGER KIZHAKKETHARA JUNIOR BASIC SCHOOL Vs. STATE OF KERALA
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August 12, 2020 |
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MANAGER DEVADAR AIDED LOWER PRIMARY SCHOOL Vs. USHA U.
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May 19, 2020 |
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MANAGER,
WALLARDIE ESTATE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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May 5, 2020 |
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MANAGER, A.M.M.U.P.SCHOOL Vs. ASSISTANT EDUCATIONAL OFFICER
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August 17, 2020 |
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MANAGER, ARRAPETTA ESTATE Vs. SUSEELA
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March 20, 2020 |
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MANAGER, HARRISONS MALAYALAM LTD Vs. NABEESA
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November 19, 2020 |
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MANAGER, KARMELA RANI TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
October 7, 2020 |
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MANAGER, KOTTOOR A.U.P. SCHOOL Vs. STATE OF KERALA
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November 13, 2020 |
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MANAGER, M.E.C.F.COLLEGE OF TEACHER EDUCATION Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
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October 19, 2020 |
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MANAGER, SANATANA DHARMA VIDYASALA SCHOOLS, REGISTERED OFFICE Vs. DIRECTOR GENERAL OF EDUCATION OFFICE OF DIRECTOR OF GENERAL EDUCATION
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August 12, 2020 |
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MANAGER, SANTHINIKETHAN CENTRAL SCHOOL
PATHARAM P.O. Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION (N) DEPARTMENT
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August 5, 2020 |
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MANAGER, ST. GEORGES MOUNT HIGH SCHOOL Vs. STATE OF KERALA
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November 2, 2020 |
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MANAGER, ST.CLARE ORAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
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November 9, 2020 |
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MANAGER, ST.PAUL'S HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
February 19, 2020 |
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MANAGING COMMITTEE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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November 2, 2020 |
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MANAGING COMMITTEE OF CHIRAYINKEEZHU TALUK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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November 9, 2020 |
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MANAGING COMMITTEE OF PALLIKKUNNU SERVICE CO. OP. BANK LTD. Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
|
January 13, 2020 |
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MANAGING COMMITTEE, (UNDER ORDER OF SUSPENSION), THE VELLATHOOVAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 4, 2020 |
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MANAGING DIRECTOR, COIR FED
KERALA STATE CO-OPERATIVE COIR MARKETING
FEDERATIONLTD NO.679) REPRESENTED BY ITS MANAGING
DIRECTOR,ALAPPUZHA.
BY ADV. SRI.A.N.RAJAN BABU
RESPONDENTS: Vs. REGIONAL JOINT LABOUR COMMISSIONER KOLLAM
|
August 18, 2020 |
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MANAGING DIRECTOR, KERALA ELECTRICAL & ALLIED ENGINEERING CO.LTD. Vs. SASIDHARAN PILLAI
|
October 15, 2020 |
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MANAGING DIRECTOR, MIMS HOSPITAL Vs. K.PREMARAJ
|
March 11, 2020 |
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MANANCHIRA TOWNSHIP COMPLEX PRIVATE LIMITED Vs. STATE OF KERALA
|
November 3, 2020 |
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MANAPPURAM FINANCE LTD. Vs. P.P. SHYAMALA
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February 7, 2020 |
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MANAVAIKYAVEDHI Vs. UNION OF INDIA
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September 8, 2020 |
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MANESH THOMAS Vs. STATE OF KERALA
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January 31, 2020 |
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MANGALAM COLLEGE OF ENGINEERING Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY, ,
|
September 11, 2020 |
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MANGALAM PUBLICATIONS (INDIA ) PVT. LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 28, 2020 |
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MANGALAM PUBLICATIONS (INDIA) PVT.LTD Vs. SAJU GEORGE
|
December 1, 2020 |
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MANI Vs. STATE OF KERALA
|
May 19, 2020 |
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MANI E.K. Vs. REGIONAL TRANSPORT AUTHORITY
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November 25, 2020 |
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MANI MATHEW Vs. STATE OF KERALA
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May 25, 2020 |
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MANIKANDAN Vs. STATE OF KERALA
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June 4, 2020 |
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MANIKANDAN Vs. STATE OF KERALA
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September 15, 2020 |
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MANIKANDAN Vs. STATE OF KERALA
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November 4, 2020 |
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MANIKANDAN Vs. STATE OF KERALA
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October 19, 2020 |
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MANIKANDAN K. Vs. STATE OF KERALA
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December 4, 2020 |
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MANIKANDAN K.A. Vs. STATE OF KERALA
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November 10, 2020 |
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MANIKKAN K. Vs. STATE OF KERALA
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August 20, 2020 |
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MANIKUTTAN Vs. STATE OF KERALA
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October 5, 2020 |
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MANIRAJ Vs. STATE OF KERALA
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August 17, 2020 |
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MANIYAB Vs. STATE OF KERALA
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December 2, 2020 |
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MANIYAN Vs. CIRCLE INSPECTOR OF POLICE, ETTUMANOOR ETTUMANOOR
|
December 7, 2020 |
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MANIYAPPAN T.V Vs. PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD.
|
August 14, 2020 |
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MANJU KURUVILA Vs. SUNITH KUMAR FENN
|
September 17, 2020 |
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MANKARA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
March 23, 2020 |
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MANNAM FOUNDATION CENTRE FOR EDUCATION
TECHNOLOGY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
December 17, 2020 |
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MANNARKKAD TALUK AIDED SCHOOL EMPLOYEES COOPERATIVE CREDIT SOCIETY LTD Vs. INCOME TAX OFFICER WARD 4, AYAKAR BHAVAN, PALAKKAD
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October 1, 2020 |
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MANOJ Vs. STATE OF KERALA
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September 18, 2020 |
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MANOJ Vs. STATE OF KERALA
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August 25, 2020 |
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MANOJ Vs. KERALA STATE ELECTION COMMISSION OFFICE
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November 25, 2020 |
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MANOJ Vs. GAYATHRI
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October 23, 2020 |
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MANOJ Vs. STATE OF KERALA
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October 1, 2020 |
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MANOJ Vs. SREE NARAYANA DHARMA PARIPALANA YOGAM
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January 30, 2020 |
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MANOJ C J Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED,
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October 6, 2020 |
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MANOJ K CHANDRAN Vs. STATE OF KERALA
|
September 9, 2020 |
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MANOJ K. Vs. CENTRAL BUREAU OF INVESTIGATION
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October 5, 2020 |
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MANOJ KUMAR Vs. DISTRICT COLLECTOR KOLLAM, CIVIL STATION
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September 29, 2020 |
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MANOJ MOOLEKKUDI SUBRAMANYAN Vs. RAJESH PALLIPARAMBIL RAVI
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November 4, 2020 |
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MANOJ RADHAKRISHNAN NAIR Vs. STATE OF KERALA
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October 19, 2020 |
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MANOJ RADHAKRISHNAN NAIR Vs. STATE OF KERALA
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November 11, 2020 |
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MANOJ T.P Vs. SPECIAL DEVASWOM COMMISSIONER COCHIN DEVASWOM BOARD,THRISSUR
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March 16, 2020 |
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MANOJ.C.S Vs. DISTRICT LEVEL AUTHORISED COMMITTEE
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February 18, 2020 |
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MANOJKUMAR Vs. STATE OF KERALA
|
June 30, 2020 |
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MANOJKUMAR K.R. Vs. KERALA STATE ELECTRICITY BOARD
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October 9, 2020 |
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MANU Vs. STATE OF KERALA
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December 18, 2020 |
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MANU JOHNSON Vs. STATE OF KERALA
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December 9, 2020 |
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MANU M. JOHN Vs. C.P.THOMAS
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November 17, 2020 |
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MAR GREGORIOS EDUCATIONAL SOCIETY Vs. STATE OF KERALA
|
October 8, 2020 |
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MARADU MUNICIPALITY Vs. PARTHASARADHY VAISHNAVAM APARTMENT
|
November 26, 2020 |
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MARAKKARA GRAMA PANCHAYAT Vs. IBRAHIM
|
December 22, 2020 |
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MARANALLOOR MILK PRODUCERS CO OPERATIVE SOCIETY LTD. AND ORS. Vs. THE REGISTRAR/DIRECTOR, DIRECTORATE OF DAIRY DEVELOPMENT AND ORS.
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August 10, 2020 |
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MARATH ENTERPRISES AND CRUSHERS PVT LTD Vs. STATE ENVIORNMENT IMPACT ASSESSMENT AUTHORITY KERALA
|
March 2, 2020 |
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MARATT PLANTATIONS (P) LTD. Vs. STATE OF KERALA
|
June 8, 2020 |
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MARIA CONSTRUCTION NEEDS Vs. VILLAGE OFFICER
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November 2, 2020 |
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MARIADAS C B Vs. STATE OF KERALA
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October 13, 2020 |
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MARIMUTHU Vs. ASSISTANT LABOUR OFFICER
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November 16, 2020 |
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MARIYA CONSTRUCTIONS Vs. STATE OF KERALA
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November 3, 2020 |
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MARIYAM MATHEWS Vs. PRINCIPAL, GOVERNMENT LAW COLLEGE, ERNAKULAM
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September 18, 2020 |
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MARIYAMMA JOSE Vs. FRANCIS THOMAS
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November 9, 2020 |
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MARIYATHU Vs. STATE OF KERALA
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March 3, 2020 |
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MARIYUMMA Vs. VIJESH
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February 13, 2020 |
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MARTHOMA SYRIAN CHURCH Vs. JESSIE THAMPI
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February 19, 2020 |
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MARTHOMAN CHURCH Vs. STATE OF KERALA
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May 21, 2020 |
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MARTHOMAN CHURCH, MULANTHURUTHY, REPRESENTED BY
ITS TRUSTEE Vs. STATE OF KERALA
|
May 18, 2020 |
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MARTIN JOSE Vs. STATE OF KERALA
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January 27, 2020 |
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MARVEL TOURS PVT. LTD. Vs. INCOME TAX OFFICER
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August 18, 2020 |
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MARY Vs. SUB REGISTRAR
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December 22, 2020 |
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MARY Vs. LEELAMMA
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June 30, 2020 |
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MARY ABRAHAM Vs. STATE OF KERALA
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March 4, 2020 |
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MARY DAISY Vs. STATE OF KERALA
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November 25, 2020 |
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MARY EMMANNUEL Vs. MERCY
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March 3, 2020 |
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MARY GOMAS Vs. VAITUS
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November 19, 2020 |
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MARY J. Vs. STATE OF KERALA
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December 11, 2020 |
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MARY JOHN Vs. DISTRICT COLLECTOR
|
October 8, 2020 |
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MARY K.V. Vs. SIDHARTHAN
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March 16, 2020 |
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MARY LONAPPAN Vs. DISTRICT COLLECTOR
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October 8, 2020 |
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MARY RONALD Vs. C.A.PAUL
|
December 1, 2020 |
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MARYMATHA CONSTRUCTION COMPANY Vs. ADDITIONAL PROJECT MANAGER
|
October 19, 2020 |
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MARYSADAN APG INFRA PVT LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
|
February 17, 2020 |
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MASCONS ENGG. CONTRACTING COMPANY PVT. LTD. Vs. STATE TAX OFFICER
|
August 14, 2020 |
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MASHOOD M. Vs. STATE OF KERALA
|
May 25, 2020 |
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MASTIGUDA ABOOBACKER Vs. NATIONAL INVESTIGATION AGENCY
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November 11, 2020 |
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MATHAI ULAHANNAN Vs. FR.SKARIA @ SAKARIA
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March 4, 2020 |
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MATHAI VANIYATH Vs. MARTHOMAN CHURCH
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November 5, 2020 |
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MATHER NAGAR RESIDENTS ASSOCIATION Vs. DISTRICT COLLECTOR
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February 12, 2020 |
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MATHEW Vs. STATE OF KERALA
|
August 13, 2020 |
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MATHEW Vs. STATE OF KERALA
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August 20, 2020 |
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MATHEW ABRAHAM Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
November 2, 2020 |
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MATHEW BEN O.G. JACOB Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 5, 2020 |
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MATHEW JACOB @ RAJU Vs. E.J.JOHN
|
March 2, 2020 |
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MATHEW LAWRENCE Vs. ROCKEY C NEROTH
|
September 11, 2020 |
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MATHEW M. THOMAS Vs. UNION OF INDIA
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December 22, 2020 |
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MATHEW PAUL Vs. MANIKUTTY R.
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August 14, 2020 |
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MATHEWS T.PALAMMOOTTIL Vs. JINU VARGHESE ABRAHAM
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October 20, 2020 |
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MATHRUBHUMI PUBLISHING AND PRINTING COMPANY LTD. Vs. UNION OF INDIA
|
March 4, 2020 |
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MAVELIKKARA TALUK CO-OPERATIVE BANK LTD Vs. RAJANI VENUGOPAL
|
December 7, 2020 |
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MAVELIKKARA TALUK CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
|
December 18, 2020 |
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MAYA SANTHOSH Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 14, 2020 |
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MAYYANAD REGIONAL CO-OPERATIVE BANK LTD. Vs. HENRY JOSEPH
|
November 27, 2020 |
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MECHERY VIJAYAKUMAR Vs. KINASSERI YATHEEM KHANA AND ORS.
|
February 7, 2020 |
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MEDICAL DIRECTOR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
July 3, 2020 |
|
MEDICAL MISSION OF THE SOUTH KERALA DIOCESE
OF THE CHURCH OF SOUTH INDIA OF THE SOUTH INDIA
UNITED CHURCH Vs. MEDICAL COUNCIL OF INDIA
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December 1, 2020 |
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MEENU K.B. Vs. STATE OF KERALA
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December 15, 2020 |
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MEENU PRABHA Vs. VISWAMBHARAN
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March 9, 2020 |
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MEERA V MENON Vs. KERALA AGRICULTURAL UNIVERSITY
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October 12, 2020 |
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MEGHA.D.R Vs. UNION OF INDIA
|
December 17, 2020 |
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MELARCODE SERVICE CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
|
November 27, 2020 |
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MEPPAYUR SALAFI TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
November 6, 2020 |
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MERCHEM INDIA (P) LIMITED Vs. COMMERCIAL TAX OFFICER
|
October 23, 2020 |
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MERCY JOSEPH Vs. NOUSHAD P.A.
|
February 26, 2020 |
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MERCY SUJA P.A Vs. STATE OF KERALA
|
August 19, 2020 |
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MERIN ABRAHAM Vs. STATE OF KERALA
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October 13, 2020 |
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MERLIN CYRIAC Vs. KARUNA SPEECH & HEARING HIGHER SECONDARY SCHOOL
|
December 18, 2020 |
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MERSHID Vs. STATE OF KERALA
|
December 14, 2020 |
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METROLITE ROOFING PVT.LTD Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
|
December 21, 2020 |
|
METROPOLITAN ARCH BISHOP
THE ARCHEPARCHY OF KOTTAYAM Vs. KNANAYA CATHOLIC NAVEEKARANA SAMITHY VAITHARA BUILDING (NEAR VILLAGE OFFICE)
|
March 6, 2020 |
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MGF MOTORS LIMITED Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE CR BUILDING
|
March 16, 2020 |
|
MICHAEL Vs. EXCISE INSPECTOR
|
July 6, 2020 |
|
MICHAEL VARGHESE Vs. HONOURABLE SHRI PINARAYI VIJAYAN, CHIEF MINISTER OF KERALA, TRIVANDRUM
|
July 22, 2020 |
|
MICHAEL VARGHESE Vs. HONBLE SHRI. PINARAYI VIJAYAN CHIEF MINISTER OF KERALA
|
October 23, 2020 |
|
MIDHUN K.V. Vs. STATE OF KERALA
|
December 15, 2020 |
|
MIDHUN M. Vs. VENU G. NAIR
|
February 5, 2020 |
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MIDHUN M.M. Vs. SENIOR SUPERINTENDENT OF POST OFFICES
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October 1, 2020 |
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MIDHUN MADHU Vs. STATE OF KERALA
|
July 23, 2020 |
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MIDHUN N. MANOHARAN Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
December 9, 2020 |
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MIDHUN S. NAIR Vs. STATE OF KERALA
|
March 2, 2020 |
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MIDHUN SURESH M Vs. STATE BANK OF INDIA
|
March 23, 2020 |
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MIDHUN THOMAS S/O THOMAS MATHAI Vs. STATE OF KERALA
|
June 25, 2020 |
|
MILKA JOSE
Vs. C.O. FRANCIS
|
March 9, 2020 |
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MINAR CASTINGS PVT. LTD. Vs. STATE OF KERALA
|
March 18, 2020 |
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MINET MATHEW Vs. POWER GRID CORPORATION OF INDIA LTD
|
September 30, 2020 |
|
MINI Vs. SIVARAMAN
|
October 16, 2020 |
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MINI Vs. STATE OF KERALA
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August 4, 2020 |
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MINI A.G. Vs. STATE OF KERALA
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July 17, 2020 |
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MINI K.P. Vs. A.M.NANDA
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July 2, 2020 |
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MINI K.V Vs. LAND ACQUISITION OFFICER
|
December 17, 2020 |
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MINI MOONJELIL Vs. STATE OF KERALA
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October 20, 2020 |
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MINI P Vs. STATE OF KERALA
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August 5, 2020 |
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MINI R.S. Vs. STATE OF KERALA
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October 21, 2020 |
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MINI T.J. Vs. STATE OF KERALA
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October 14, 2020 |
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MINNU G.DEV Vs. STATE OF KERALA
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November 3, 2020 |
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MIRAS Vs. STATE OF KERALA
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October 9, 2020 |
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MIRASH Vs. STATE OF KERALA
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April 21, 2020 |
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MISIRIYA Vs. STATE OF KERALA
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November 3, 2020 |
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MITHRA CHANDRAN Vs. MANOJ A.M
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December 17, 2020 |
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MITHUN MOHAN Vs. STATE OF KERALA
|
November 9, 2020 |
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MOHAMED KASIM PILLAI Vs. VIJAYAKUMAR
|
November 19, 2020 |
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MOHAMMED ALI Vs. STATE OF KERALA
|
May 20, 2020 |
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MOHAMMED ALI M.P. Vs. UNION TERRITORY OF LAKSHADWEEP
|
November 11, 2020 |
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MOHAMMED ALIM Vs. STATE OF KERALA
|
October 8, 2020 |
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MOHAMMED ASHRAF Vs. STATE OF KERALA
|
May 27, 2020 |
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MOHAMMED ASHRAF Vs. STATE OF KERALA
|
February 25, 2020 |
|
MOHAMMED ASHRAF Vs. RANI P. ELDHO
|
December 3, 2020 |
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MOHAMMED DILKAS P. Vs. KARTHYAYANI
|
July 24, 2020 |
|
MOHAMMED HANEEFA Vs. STATE OF KERALA
|
February 24, 2020 |
|
MOHAMMED HASHIM ISMAIL SAIT Vs. H.M.SHAMSHAD
|
March 4, 2020 |
|
MOHAMMED IQBAL PERAL Vs. STATE OF KERALA
|
November 25, 2020 |
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MOHAMMED JUNAID Vs. UNITED INDIA INSURANCE COMPANY LTD
|
June 17, 2020 |
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MOHAMMED P.K. Vs. STATE OF KERALA
|
March 5, 2020 |
|
MOHAMMED SHABAS C.T Vs. STATE OF KERALA
|
October 14, 2020 |
|
MOHAMMED SHAFEEQUE. M
Vs. ADMINISTRATOR UNION TERRITORY OF AKSHADWEEP
|
March 5, 2020 |
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MOHAMMED SHAFI THALTHODI Vs. STATE OF KERALA
|
August 3, 2020 |
|
MOHAMMED SHAHAM Vs. STATE OF KERALA
|
October 15, 2020 |
|
MOHAMMED SHAHIN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
November 26, 2020 |
|
MOHAMMED SHEREEF Vs. STATE OF KERALA
|
November 2, 2020 |
|
MOHAMMED SHOAIB Vs. STATION HOUSE OFFICER
|
August 3, 2020 |
|
MOHAN K.GEORGE Vs. AUTHORIZED OFFICER
|
November 19, 2020 |
|
MOHANACHANDRAN N.K. Vs. CBI/SPE
|
January 14, 2020 |
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MOHANAKUMAR Vs. STATE OF KERALA
|
November 23, 2020 |
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MOHANAN Vs. STATE OF KERALA
|
December 3, 2020 |
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MOHANAN Vs. STATE OF KERALA
|
July 7, 2020 |
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MOHANAN Vs. STATE OF KERALA
|
March 17, 2020 |
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MOHANAN NAIR Vs. STATE OF KERALA
|
July 10, 2020 |
|
MOHANAN NAIR K. Vs. CHIEF MANAGING DIRECTOR
|
March 20, 2020 |
|
MOHANAN P. Vs. M.VINAYARAJAN
|
October 23, 2020 |
|
MOHANAN PARAYIL HOUSE Vs. STATE OF KERALA
|
December 11, 2020 |
|
MOHANAN PILLAI Vs. C.V. ABRAHAM
|
January 30, 2020 |
|
MOHANAN PILLAI Vs. STATE OF KERALA
|
September 28, 2020 |
|
MOHANAN.M.R. Vs. UNION OF INDIA
|
September 30, 2020 |
|
MOHANDAS N.S. Vs. TAHSILDAR, KANAYANNUR TALUK OFFICE
|
June 22, 2020 |
|
MOHEMMED @ BAVA Vs. STATE OF KERALA
|
August 7, 2020 |
|
MOIDEEN KOYA A.P. Vs. SUHARA
|
November 2, 2020 |
|
MOIDUS MEDICARE PRIVATE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2 AND ORS.
|
December 8, 2020 |
|
MOLLY ANTONY AND ORS. Vs. THE COMMISSIONER OF LAND REVENUE, THIRUVANANTHAPURAM AND ORS.
|
June 12, 2020 |
|
MOLLY GEORGE Vs. UNION OF INDIA
|
November 17, 2020 |
|
MOLLY SOMAN Vs. TAHASILDAR (R R ) ADOOR TALUK OFFICE, ADOOR
|
March 9, 2020 |
|
MOLY GEORGE Vs. BENNY THOMAS
|
November 16, 2020 |
|
MONCY P.ALEXANDER Vs. STATE OF KERALA
|
December 2, 2020 |
|
MONCY SIMON Vs. Y. THOMAS
|
July 23, 2020 |
|
MOORTHY ALIAS BALASUBRAMANIAN Vs. STATE OF KERALA
|
November 24, 2020 |
|
MOOSA Vs. TOFFY
|
February 24, 2020 |
|
MOOSA KUNNUGOTHI Vs. ADMINISTRATOR
|
June 8, 2020 |
|
MOOSAKUTTI Y.C. AND ORS. Vs. LIWA-UL HUDA ISLAMIC TRUST AND ORS.
|
November 26, 2020 |
|
MOOSAKUTTY Vs. TALUK SUPPLY OFFICER
|
July 22, 2020 |
|
MOOTHEDATH SIVADASAN Vs. STATE OF KERLA
|
December 18, 2020 |
|
MOR GREGORIOS KURIAKOSE Vs. CHANDY KURIAKOSE
|
February 28, 2020 |
|
MOSES PACKIAMONY Vs. UNION OF INDIA
|
October 20, 2020 |
|
MOTTENTAKATH PUTHIYA PURAYIL MOIDEENKUTY Vs. STATE OF KERALA
|
August 19, 2020 |
|
MR.SASIDHARAN Vs. MR.SUDARSANAN
|
October 19, 2020 |
|
MR.SHINAZ SHABEER Vs. DEPARTMENT OF REGISTRATION
|
January 16, 2020 |
|
MR.SILVA Vs. FRANCIS
|
January 27, 2020 |
|
MRUTHYUNJAYAN.K.P Vs. STATE OF KERALA
|
March 3, 2020 |
|
MSC SCHOOLS PATHANAMTHITTA
Vs. STATE OF KERALA
|
August 17, 2020 |
|
MUHAMMAD AZKAR Vs. STATE OF KERALA
|
November 30, 2020 |
|
MUHAMMAD BAPPU @ MUHAMMAD Vs. THE SENIOR GEOLOGIST DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY
|
March 12, 2020 |
|
MUHAMMAD BILAL Vs. STATE OF KERALA
|
October 6, 2020 |
|
MUHAMMAD FAIZAL KHAN A. Vs. UNIVERSITY OF KERALA
|
March 10, 2020 |
|
MUHAMMAD MUSTHAFA Vs. ZAINUL ABID
|
September 9, 2020 |
|
MUHAMMADUNNI Vs. STATE OF KERALA
|
June 15, 2020 |
|
MUHAMMED Vs. DISTRICT REGISTRAR (GENERAL),
|
November 18, 2020 |
|
MUHAMMED ABDUL RAHMAN Vs. STATE OF KERALA
|
August 26, 2020 |
|
MUHAMMED ABDUL RASHEED
Vs. STATE OF KERALA
|
August 13, 2020 |
|
MUHAMMED AJNAS K.K. Vs. STATE OF KERALA
|
April 24, 2020 |
|
MUHAMMED AMANULLA KHAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
February 3, 2020 |
|
MUHAMMED AMEEN Vs. NARCOTIC CONTROL BUREAU
|
January 27, 2020 |
|
MUHAMMED ANZAR Vs. STATE OF KERALA
|
July 28, 2020 |
|
MUHAMMED ARIF NAZEEMA MANZIL Vs. STATE OF KERALA
|
September 4, 2020 |
|
MUHAMMED ASHRAF Vs. STATE OF KERALA
|
September 29, 2020 |
|
MUHAMMED BASHEER Vs. STATE OF KERALA
|
March 12, 2020 |
|
MUHAMMED C. BASHEER AND ORS. Vs. THIRUMITTACODE GRAMA PANCHAYATH AND ORS.
|
April 28, 2020 |
|
MUHAMMED HALEEM K.K. Vs. STATE OF KERALA
|
November 19, 2020 |
|
MUHAMMED IRSHAD P.C Vs. STATE OF KERALA
|
February 18, 2020 |
|
MUHAMMED JABIR Vs. STATE OF KERALA
|
June 16, 2020 |
|
MUHAMMED JINOSE Vs. STATE OF KERALA
|
September 30, 2020 |
|
MUHAMMED K A, Vs. STATE OF KERALA
|
September 29, 2020 |
|
MUHAMMED K. Vs. STATE OF KERALA
|
February 5, 2020 |
|
MUHAMMED KOCHUKUDIYIL ISHABEEVI ALIAS ISHA SHAEFI Vs. STATE TAX OFFICER(INTELLIGENCE)
|
September 30, 2020 |
|
MUHAMMED KOYA Vs. STATE OF KERALA
|
May 20, 2020 |
|
MUHAMMED KUNHI Vs. RAHMATH
|
March 11, 2020 |
|
MUHAMMED KUNHU Vs. KANJOOR GRAMA PANCHAYATH
|
February 17, 2020 |
|
MUHAMMED KUNJU S. Vs. STATE OF KERALA
|
March 2, 2020 |
|
MUHAMMED MANSOOR Vs. STATE OF KERALA
|
November 9, 2020 |
|
MUHAMMED MANSOOR Vs. R.V. ABDUL RASHEED
|
February 7, 2020 |
|
MUHAMMED MEHAROOF.M.C Vs. STATE OF KERALA
|
July 7, 2020 |
|
MUHAMMED MUHSIN Vs. UNIVERSITY OF CALICUT
|
January 24, 2020 |
|
MUHAMMED MUHSIN Vs. UNIVERSITY OF CALICUT
|
February 11, 2020 |
|
MUHAMMED MUSTHAFA Vs. V.P.KUNJAHAMMED KUTTY
|
March 2, 2020 |
|
MUHAMMED MUSTHAFA @ MUSTHAFA Vs. STATE OF KERALA
|
May 19, 2020 |
|
MUHAMMED N.M. Vs. STATE OF KERALA
|
November 26, 2020 |
|
MUHAMMED NAVAS MAHAMOOD AND ORS Vs. STATION HOUSE OFFICER
|
February 6, 2020 |
|
MUHAMMED NAZIM K S Vs. STATE OF KERALA
|
October 1, 2020 |
|
MUHAMMED NIDAL Vs. STATE OF KERALA
|
October 20, 2020 |
|
MUHAMMED NISAR Vs. STATE OF KERALA
|
November 30, 2020 |
|
MUHAMMED RAFEEQ Vs. VENGOLA GRAMA PANCHAYATH
|
November 3, 2020 |
|
MUHAMMED RAFI Vs. LOCAL LEVEL MONITERING COMMITTEE COLLECTORATE
|
September 28, 2020 |
|
MUHAMMED RAFSAL Vs. STATE OF KERALA
|
August 4, 2020 |
|
MUHAMMED RASHEEKH Vs. THE JOINT REGIONAL TRANSPORT OFFICER, KOTTARAKKARA AND ORS.
|
June 3, 2020 |
|
MUHAMMED RASHIK K Vs. STATE OF KERALA
|
September 8, 2020 |
|
MUHAMMED RASSI Vs. STATE OF KERALA
|
July 21, 2020 |
|
MUHAMMED SABITH Vs. STATE OF KERALA
|
July 3, 2020 |
|
MUHAMMED SADIQUE T. Vs. MOITHEEN KUTTY
|
November 18, 2020 |
|
MUHAMMED SHAFI Vs. STATE OF KERALA
|
January 30, 2020 |
|
MUHAMMED SHAH Vs. STATE OF KERALA
|
May 6, 2020 |
|
MUHAMMED SHAMEER C.P. Vs. PRINCIPAL
|
November 23, 2020 |
|
MUHAMMED SHAMON Vs. STATE OF KERALA
|
September 9, 2020 |
|
MUHAMMED SHANIF P.A Vs. CENTRAL UNIVERSITY OF KERALA
|
September 17, 2020 |
|
MUHAMMED SHEREEF Vs. UNIVERSITY OF CALICUT
|
September 7, 2020 |
|
MUHAMMED SHIBLI Vs. STATE OF KERALA
|
March 17, 2020 |
|
MUHAMMED SHIFAS Vs. STATE OF KERALA
|
September 17, 2020 |
|
MUHAMMED SIYAD V.P.P. Vs. STATE OF KERALA
|
January 7, 2020 |
|
MUHAMMED UWAIS Vs. STATE OF KERALA
|
August 11, 2020 |
|
MUHAMMED YASSAR Vs. STATE OF KERALA
|
February 14, 2020 |
|
MUHAMMED YOUSUF SAIT Vs. STATE OF KERALA
|
September 15, 2020 |
|
MUHAMMED. P Vs. CHIEF GENERAL MANAGER
|
March 17, 2020 |
|
MUHAMMMED FARZEEN SHAH Vs. STATE OF KERALA
|
August 12, 2020 |
|
MUHIYUDHEEN MASJID Vs. THE STATE OF KERALA AND ORS.
|
August 10, 2020 |
|
MUJEEB Vs. STATE OF KERALA
|
July 13, 2020 |
|
MUJEEB RAHMAN Vs. STATE OF KERALA
|
May 25, 2020 |
|
MUJEEB RAHMAN Vs. STATE OF KERALA
|
August 12, 2020 |
|
MUJEEB RAHMAN K. Vs. STATE OF KERALA
|
December 22, 2020 |
|
MUJIMON T. Vs. STATE OF KERALA
|
February 24, 2020 |
|
MUKESH GOPINATH Vs. STATE OF KERALA
|
November 19, 2020 |
|
MUKKADACKAL ITTOPS EDUCATIONAL TRUST Vs. SAJI PAULOSE I.
|
November 19, 2020 |
|
MUKKOM SERVICE CO-OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 2, 2020 |
|
MUKKOM SERVICE CO-OPERATIVE BANK LTD. Vs. DISTRICT COLLECTOR
|
October 15, 2020 |
|
MUKUNDAN MENON Vs. MURALEEDHARAN K.
|
March 18, 2020 |
|
MULAMTHURUTHY GRAMA PANCHAYAT COUNCIL Vs. SATHEESH K.K.
|
February 11, 2020 |
|
MULANKUZHA Vs. DISTRICT COLLECTOR
|
July 23, 2020 |
|
MUNDUR SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER WARD-2, AYAKAR BHAVAN
|
September 29, 2020 |
|
MUNDUR SERVICE CO-OPERATIVE BANK LTD , Vs. INCOME TAX OFFICER WARD 2, PALAKKAD
|
September 28, 2020 |
|
MUNEER K.V. Vs. STATE OF KERALA
|
December 7, 2020 |
|
MUNEER M Vs. STATE OF KERALA
|
December 2, 2020 |
|
MURALEEDHARA KURUP Vs. STATE OF KERALA
|
July 8, 2020 |
|
MURALEEDHARAN Vs. NARAYANA GUPTHAN
|
September 20, 2020 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
October 7, 2020 |
|
MURALEEDHARAN Vs. ARBITRATOR
|
December 21, 2020 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
November 24, 2020 |
|
MURALEEDHARAN Vs. V.P.MARY
|
August 6, 2020 |
|
MURALEEDHARAN NAIR V Vs. STATE OF KERALA
|
June 10, 2020 |
|
MURALEEDHARAN PILLAI Vs. MEENA VARGHESE
|
May 20, 2020 |
|
MURALEEDHARAN T. Vs. STATE OF KERALA
|
June 16, 2020 |
|
MURALI Vs. STATE OF KERALA
|
August 17, 2020 |
|
MURALI A. Vs. STATE OF KERALA
|
August 25, 2020 |
|
MURALI MOHAN RAJU Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
|
February 27, 2020 |
|
MURALI MOHANAN K. Vs. INSPECTOR OF FACTORIES AND BOILERS
|
January 14, 2020 |
|
MURALIDHARAN NAIR A. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
November 9, 2020 |
|
MURARI DAS Vs. STATE OF KERALA
|
September 28, 2020 |
|
MURUKADAS @ MURUKAN Vs. STATE OF KERALA
|
March 12, 2020 |
|
MURUKAN S. O. MOKKAI Vs. STATE OF KERALA
|
October 28, 2020 |
|
MURUKESAN Vs. STATE OF KERALA
|
September 7, 2020 |
|
MURUKESAN S. Vs. KUTHIRUMMAL ABDUL SALAM
|
March 18, 2020 |
|
MUSAFAR AHAMMED Vs. UNION OF INDIA
|
August 10, 2020 |
|
MUSAFIR Vs. S.H.O.
|
May 25, 2020 |
|
MUSHAQUE AHAMMED @ MUTHU Vs. SUB INSPECTOR OF POLICE \ STATE OF KERALA
|
May 21, 2020 |
|
MUSHTHAFA Vs. SUB INSPECTOR OF POLICE, NILAMBUR POLICE STATION, MALAPPURAM
|
July 10, 2020 |
|
MUSLIM EMPLOYEES CULTURAL ASSOCIATION Vs. STATE OF KERALA
|
November 27, 2020 |
|
MUSLIMVEETIL CHALAKKAL AHAMMED HAJI Vs. SAKEENA BEEVI
|
October 16, 2020 |
|
MUSLIYARAKATH CHAKKARIYIL JAMALUDHEEN Vs. STATE OF KERALA
|
November 20, 2020 |
|
MUSTHAFA P.S. Vs. NAZEERA BEEGUM AND ORS.
|
October 9, 2020 |
|
MUSTHAFA T.K. Vs. SUB INSPECTOR OF POLICE
|
November 3, 2020 |
|
MYTHILI C.R. Vs. DISTRICT COLLECTOR
|
November 17, 2020 |
|
N P R FINANCE LTD Vs. K V BABY, KAIPARA HOUSE, KIZHAKKAMBALAM
|
September 30, 2020 |
|
N RAVEENDRAN Vs. KOLLAM CORPORATION
|
October 27, 2020 |
|
N. J. PAPPACHEN Vs. POOTHADI GRAMA PANCHAYATH
|
October 23, 2020 |
|
N. MURALEEDHARAN S/O KRISHNA KURUP Vs. STATION HOUSE OFFICER VADAKARA POLICE STATION
|
June 24, 2020 |
|
N. PRAKASH Vs. STATE OF KERALA
|
April 6, 2020 |
|
N. RETNAKARAN EDAMANA, VALAMPOOR Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 10, 2020 |
|
N. SUBRAMANIAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
October 15, 2020 |
|
N. V. ANILKUMAR Vs. AUTHORIZED OFFICER CHIEF MANAGER, STATE BANK OF INDIA, KOTTARAKARA
|
February 28, 2020 |
|
N. VIJAYAKUMARY Vs. KERALA LAND DEVELOPMENT CORATION LIMITED
|
May 29, 2020 |
|
N.A.BALAGOVIND Vs. UNION OF INDIA
|
February 25, 2020 |
|
N.A.MUHAMMED KUNJU Vs. JAHANGIR.S.,
|
August 24, 2020 |
|
N.BHASKARAN NAIR Vs. STATE OF KERALA
|
December 2, 2020 |
|
N.DINESHAN Vs. STATE OF KERALA
|
October 15, 2020 |
|
N.G. SREEMON Vs. BABYCHAN VARKEY
|
June 8, 2020 |
|
N.K.RAJU
Vs. STATE OF KERALA
|
March 2, 2020 |
|
N.M. SURENDRAN Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
|
September 23, 2020 |
|
N.P. MOHAMMED KUNHI Vs. STATE OF KERALA
|
October 12, 2020 |
|
N.P.SEBASTIAN Vs. JOSE RODRIGUES (DIED)
|
September 9, 2020 |
|
N.PREMAKUMARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 6, 2020 |
|
N.R. SAJILA Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND ORS.
|
June 23, 2020 |
|
N.RAMACHANDRAN PILLAI Vs. STATE OF KERALA
|
August 4, 2020 |
|
N.S.S.TRADE (INDIA) PVT. LTD. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD. (FACT)
|
March 6, 2020 |
|
N.S.SABU Vs. S.VENUGOPALAN NAIR
|
September 22, 2020 |
|
N.SEETHA Vs. KIZHAKKE MADATHIL JAFAR
|
November 17, 2020 |
|
N.SHIBU Vs. CHATHAMBATH MURALEEDHARAN
|
March 16, 2020 |
|
N.T.THOMAS Vs. SURESH PAI
|
January 31, 2020 |
|
N.V. USHA Vs. NJARAKKAL SERVICE CO-OPERATIVE BANK LTD.
|
February 5, 2020 |
|
N.V.SANJEEV Vs. STATE OF KERALA
|
December 3, 2020 |
|
N.VIJAYAKUMARY Vs. KERALA LAND DEVELOPMENT CORATION LIMITED
|
May 21, 2020 |
|
NAAMDEV C. D. Vs. STATE OF KERALA
|
November 23, 2020 |
|
NABEEL Vs. STATE OF KERALA
|
September 14, 2020 |
|
NABEESA UMMA Vs. TALUK LAND BOARD
|
February 18, 2020 |
|
NADARAJAN @ SELVARAJAN Vs. STATE OF KERALA
|
June 25, 2020 |
|
NAFEESA Vs. STATE OF KERALA
|
October 5, 2020 |
|
NAGARIPURAM SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER, PALAKKAD
|
September 24, 2020 |
|
NAGARJUNA AYURVEDIC CENTRE LIMITED Vs. REGIONAL DIRECTOR
|
March 16, 2020 |
|
NAGEEBA SULEMAN ABOOBACKER Vs. TOYOTA FINANCIAL SERVICES INDIA LTD.
|
March 10, 2020 |
|
NAHAS Vs. STATE OF KERALA
|
September 14, 2020 |
|
NAHAS Vs. STATE OF KERALA
|
August 3, 2020 |
|
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
|
December 4, 2020 |
|
NAIR SERVICE SOCIETY Vs. STATE OF KERALA
|
November 13, 2020 |
|
NAJEEB Vs. STATE OF KERALA
|
October 12, 2020 |
|
NAJEEB Vs. SUB INSPECTOR OF POLICE
|
January 8, 2020 |
|
NAJEEB HASSAN Vs. MUTHUTHALA GRAMA PANCHAYATH
|
October 21, 2020 |
|
NAJEEB RAHMAN @ KUNHIPPA Vs. STATE OF KERALA
|
February 24, 2020 |
|
NAJEEM Vs. KERALA STATE WAQF BOARD
|
September 14, 2020 |
|
NAJMA FARSNA KANICHATTU HANEEFA Vs. REGISTRAR, MAHATMA GANDHI UNIVERSITY
|
September 23, 2020 |
|
NAJMA P.M. Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
December 15, 2020 |
|
NAKULAN NADAR Vs. STATE OF KERALA
|
November 25, 2020 |
|
NALINI Vs. CHANDRIKA KUMARI AMMA D/O DEVAKI AMMA
|
October 12, 2020 |
|
NALINI Vs. SUB INSPECTOR OF POLICE, CHEVAYUR POLICE STATION
|
December 2, 2020 |
|
NALINI MOHANAN K.M. Vs. STATE OF KERALA
|
January 8, 2020 |
|
NAMEEL T.S. Vs. STATE OF KERALA
|
August 18, 2020 |
|
NANAS. S Vs. STATE OF KERALA
|
December 15, 2020 |
|
NAND KISHORE SINGH Vs. UNION OF INDIA
|
August 7, 2020 |
|
NANDA SHAJI Vs. UNION OF INDIA
|
September 7, 2020 |
|
NANDAKUMARAN KARTHA Vs. MANIAN, S/O VELAYUDHAN KUNJU
|
February 20, 2020 |
|
NANDINI P.M. Vs. CHAIRMAN
|
March 16, 2020 |
|
NANU Vs. M. SUBAIR,KALLUVETTAMKUZHIYIL PUTHEN VEEDU
|
January 27, 2020 |
|
NANU Vs. SUB INSPECTOR OF POLICE
|
September 7, 2020 |
|
NARASIMHAN Vs. STATE OF KERALA
|
October 16, 2020 |
|
NARAYANAN Vs. STATE OF KERALA
|
September 23, 2020 |
|
NARAYANAN A. Vs. STATE OF KERALA
|
August 6, 2020 |
|
NARAYANJI Vs. ADDITIONAL DISTRICT MAGISTRATE, ALAPPUZHA
|
September 23, 2020 |
|
NARNIAT PHARMACEUTICALS AND CHEMICALS PVT. LTD. Vs. UNION OF INDIA
|
March 17, 2020 |
|
NASAR Vs. STATE OF KERALA
|
November 19, 2020 |
|
NASEEF E. Vs. STATE OF KERALA
|
October 5, 2020 |
|
NASEEF T.P. Vs. STATE OF KERALA
|
March 20, 2020 |
|
NASEEMA Vs. STATE OF KERALA
|
February 19, 2020 |
|
NASEERA
Vs. STATE OF KERALA
|
August 17, 2020 |
|
NATARAJAN Vs. STATE OF KERALA
|
August 24, 2020 |
|
NATH INFRASTRUCTURES Vs. BIJU
|
March 9, 2020 |
|
NATH INFRASTRUCTURES Vs. STATE OF KERALA
|
March 9, 2020 |
|
NATIONAL COMMERCIAL AND GENERAL WORKERS UNION Vs. LABOUR COMMISSIONER
|
February 18, 2020 |
|
NATIONAL ENERGY AND WASTE MANAGEMENT MULTIPURPOSE Vs. STATE OF KERALA
|
February 18, 2020 |
|
NATIONAL ENERGY AND WASTE MANAGEMENT MULTIPURPOSE CO-
OPERATIVE SOCIETY (KERALA) LTD. Vs. STATE OF KERALA
|
February 26, 2020 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. STATE OF KERALA
|
August 14, 2020 |
|
NATIONAL INSTITUTE OF TECHNOLOGY CALICUT Vs. BHARAT SINGH RAWAT
|
December 1, 2020 |
|
NATIONAL INSTITUTE OF TECHNOLOGY CALICUT SCHEDULED Vs. NATIONAL INSTITUTE OF TECHNOLOGY (NIT
|
August 17, 2020 |
|
NATIONAL INSURANCE CO. LTD. Vs. SHEEBA
|
February 27, 2020 |
|
NATIONAL INSURANCE CO.LTD. Vs. SHAJI .V.P.
|
September 24, 2020 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. NOUSHAD
|
October 1, 2020 |
|
NATIONAL INSURANCE COMPANY LTD Vs. NITHIN MAHESWARY
|
July 13, 2020 |
|
NATIONALINSURANCE CO. LTD. Vs. ABDUL JALEEL
|
October 20, 2020 |
|
NATURAL WOOD AND VENEERS PVT. LTD Vs. UNION OF INDIA
|
January 31, 2020 |
|
NAUSHAD K.Y. Vs. STATE OF KERALA
|
August 24, 2020 |
|
NAVAB VAJID Vs. STATE OF KERALA
|
October 12, 2020 |
|
NAVANIRMAN PUBLIC SCHOOL Vs. DISTRICT EMPLOYMENT OFFICER
|
January 16, 2020 |
|
NAVANIRMAN PUBLIC SCHOOL Vs. DISTRICT EMPLOYMENT OFFICER
|
January 24, 2020 |
|
NAVAS Vs. SALEENA
|
February 14, 2020 |
|
NAVAS Vs. STATE OF KERALA
|
July 30, 2020 |
|
NAVAS C.M. Vs. RAMALA V.M.
|
March 5, 2020 |
|
NAVEEN KUMAR K. Vs. STATE OF KERALA
|
October 20, 2020 |
|
NAVEEN NAZER Vs. CHIEF EXECUTIVE OFFICER
|
October 6, 2020 |
|
NAVITHA M.N Vs. INDIRA GANDHI NATIONAL TRIBAL UNIVERSITY
|
June 26, 2020 |
|
NAVOORAMMA Vs. GANEEMA BEEVI
|
December 11, 2020 |
|
NAVY EDUCATION SOCIETY Vs. ELDHO.K.JOSEPH
|
February 19, 2020 |
|
NAWAB Vs. STATE OF KERALA
|
November 4, 2020 |
|
NAWAB Vs. STATE OF KERALA
|
November 23, 2020 |
|
NAYANA C.T Vs. DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION
|
September 24, 2020 |
|
NAYANA DEV A. Vs. UNION OF INDIA
|
October 9, 2020 |
|
NAZAR Vs. STATE OF KERALA
|
June 1, 2020 |
|
NAZAR S/O HAMSA Vs. STATE OF KERALA
|
May 29, 2020 |
|
NAZARUDEEN A. Vs. REGIONAL TRANSPORT AUTHORITY
|
August 6, 2020 |
|
NAZEEMA Vs. KERALA STATE ELECTION COMMISSION
|
November 20, 2020 |
|
NAZEEMA SALIM Vs. STATE OF KERALA
|
December 8, 2020 |
|
NEBULA ELECTRICALS Vs. CHIEF ELECTRICAL ENGINEER
|
May 21, 2020 |
|
NEBULA ELECTRICALS Vs. CHIEF ELECTRICAL ENGINEER
|
May 28, 2020 |
|
NED SPICE PROCESSING INDIA PVT. LTD. Vs. UNION OF INDIA
|
July 7, 2020 |
|
NEELAKANTAN Vs. STATE OF KERALA
|
July 21, 2020 |
|
NEELAKANTON M.N Vs. B.ANDREW PRABHU
|
August 4, 2020 |
|
NEEMA SANTHOSH THARAKAN Vs. RESHITH JOHNSON
|
November 26, 2020 |
|
NEERAJ SHARMA Vs. STATE OF KERALA
|
September 22, 2020 |
|
NEETHA GEORGE MALIAKKAL Vs. STATE OF KERALA
|
May 21, 2020 |
|
NEETHA GEORGE MALIAKKAL Vs. STATE OF KERALA
|
May 22, 2020 |
|
NEETHA GEORGE MALIAKKAL Vs. STATE OF KERALA
|
November 2, 2020 |
|
NEETHU MOHAN Vs. VISHNU ANILKUMAR
|
September 15, 2020 |
|
NEETHU NARENDRAN Vs. STATE OF KERALA
|
April 30, 2020 |
|
NEETHU RAJAN Vs. UNIVERSITY OF CALICUT
|
November 17, 2020 |
|
NEJUMUDEEN Vs. STATE OF KERALA
|
November 26, 2020 |
|
NELLAYA GRAMA PANCHAYATH Vs. GOPINATHAN
|
September 18, 2020 |
|
NELLIKKAL SHAJI Vs. STATE OF KERALA
|
September 22, 2020 |
|
NELLIKKAPARAMBIL ABDURAHIMAN KOYA Vs. NELLIKKAPARAMBIL MUNEER
|
October 13, 2020 |
|
NELSY Vs. REGISTRAR OF MARRIAGES ERATHU GRAMA PANCHAYATH VADAKKEDATHU
|
October 21, 2020 |
|
NEW INDIA ASSURANCE CO LTD Vs. THANKA,
|
September 30, 2020 |
|
NEW INDIA ASSURANCE CO. LTD Vs. A.T.RAPHEAL
|
November 4, 2020 |
|
NEW INDIA ASSURANCE CO.LTD Vs. NASEERA
|
March 5, 2020 |
|
NEW INDIA ASSURANCE CO.LTD. Vs. KUNHAN
|
August 5, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. V.VIJAYAKUMAR
|
October 1, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 15, 2020 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. VIKRAMAN
|
June 12, 2020 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. SMITH RAJ V.
|
February 12, 2020 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. JOSEPH P.N.
|
July 23, 2020 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. HAWA ANSARI
|
July 10, 2020 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. K.N.SASI
|
September 14, 2020 |
|
NEW INDIA INSURANCE Vs. O.S. VARGHESE
|
August 6, 2020 |
|
NEW TRICHUR SUHURUTHAM CHITS (KERALA) (P) LTD Vs. STATE OF KERALA
|
September 18, 2020 |
|
NHANDADI PAVITHRAN Vs. PRASEETHA.C.V
|
March 16, 2020 |
|
NHIPALAM CO-OPERATIVE RURAL BANK LTD Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
September 14, 2020 |
|
NIBIN
Vs. STATE OF KERALA
|
March 17, 2020 |
|
NIBU DAS Vs. POTHYS PVT. LTD
|
March 19, 2020 |
|
NIBU MATHEW TITUS Vs. UNION OF INDIA
|
March 11, 2020 |
|
NIDHEESH KUMAR Vs. SREEGOKULAM CHITS AND FINANCE COMPANY PVT. LTD.
|
January 29, 2020 |
|
NIDHIN P.JOSE Vs. STATE OF KERALA
|
December 11, 2020 |
|
NIGIN SURESH Vs. MAHATMA GANDHI UNIVERSITY
|
December 8, 2020 |
|
NIJAD Vs. STATE OF KERALA
|
July 6, 2020 |
|
NIJAM SHAH A. Vs. STATE OF KERALA
|
July 14, 2020 |
|
NIJAS Vs. STATE OF KERALA
|
May 20, 2020 |
|
NIKHIL Vs. STATE OF KERALA
|
August 3, 2020 |
|
NILAMBUR CO-OPERATIVE URBAN BANK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
January 10, 2020 |
|
NIMI Vs. AJITH M.T
|
October 9, 2020 |
|
NIMMI ALPHONSA JOSEPH Vs. STATE OF KERALA
|
November 30, 2020 |
|
NINESH Vs. DISTRICT LEVEL AUTHORISED COMMITTEE
|
March 2, 2020 |
|
NIRANAZHI ROLLER FLOUR MILL Vs. KERALA STATE ELECTRICITY BOARD LTD
|
September 11, 2020 |
|
NIRANJ J. M. Vs. KERALA UNIVERSITY
|
November 20, 2020 |
|
NIRMALA .P.M Vs. STATE OF KERALA
|
August 12, 2020 |
|
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
|
September 22, 2020 |
|
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
|
September 14, 2020 |
|
NISAR Vs. STATE OF KERALA
|
June 4, 2020 |
|
NISAR P, Vs. SENIOR INTELLEGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
|
November 5, 2020 |
|
NISHA K S CANTEEN CLERK Vs. REEJA RAGHAVAN ENQUIRY OFFICER
|
December 1, 2020 |
|
NISHA RENJAN Vs. STATE OF KERALA
|
August 5, 2020 |
|
NISHA.M. Vs. INDIAN OIL CORPORATION LTD.
|
August 11, 2020 |
|
NISHAD V. S. Vs. STATE OF KERALA
|
October 19, 2020 |
|
NISI N. MATHEWS Vs. STATE OF KERALA
|
March 4, 2020 |
|
NISSAR U Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
December 8, 2020 |
|
NITHIN JOSE Vs. STATE OF KERALA
|
October 5, 2020 |
|
NITHIN K.R. Vs. STATE OF KERALA AND ORS.
|
November 4, 2020 |
|
NITHIN MAHESWARI Vs. NATIONAL INSURANCE COMPANY LIMITED
|
December 8, 2020 |
|
NITHIN MOHANAN Vs. ASWATHY SUGATHAN
|
February 18, 2020 |
|
NITHIN THOMAS Vs. STATE OF KERALA
|
August 25, 2020 |
|
NITHIN XAVIER Vs. STATE OF KERALA
|
November 12, 2020 |
|
NIVEDITHA K.M Vs. STATE OF KERALA
|
December 8, 2020 |
|
NIVIYA T. S. Vs. STATE OF KERALA
|
November 2, 2020 |
|
NIZA KALADHARAN Vs. MAHATMA GANDHI UNIVERSITY
|
October 5, 2020 |
|
NIZAM Vs. STATE OF KERALA
|
October 28, 2020 |
|
NIZAM ABDUL RAHIMAN Vs. PRANAV LE ROYALE INVESTORS WELFARE SOCIETY
|
November 12, 2020 |
|
NIZAMUDHEEN Vs. KUTTIYIL AZEEZ
|
January 8, 2020 |
|
NOBIN VINOD Vs. STATE OF KERALA
|
August 14, 2020 |
|
NOBLE JOSE Vs. STATE OF KERALA AND ORS.
|
December 1, 2020 |
|
NOFH C.PARAKKEL Vs. DINESH
|
March 9, 2020 |
|
NOORJAHAN Vs. MUJEEB RAHMAN
|
September 25, 2020 |
|
NOORJIHAN A. Vs. STATE OF KERALA
|
February 5, 2020 |
|
NOORUDEEN KOYA Vs. STATE OF KERALA
|
November 18, 2020 |
|
NOORUL HUDA MAHALLU JAMA ATH, ATHIYARAKKALAM Vs. P.M.SAIDALAVI (EX-SERVICEMAN)
|
November 23, 2020 |
|
NORTRANS MARINE SERVICES (P) LTD Vs. CARGO CARE INTERNATIONAL
|
November 10, 2020 |
|
NOUFAL Vs. STATE OF KERALA
|
April 7, 2020 |
|
NOUSHAD
Vs. HASNA
|
March 9, 2020 |
|
NOUSHAD
Vs. STATE OF KERALA
|
November 18, 2020 |
|
NOUSHAD Vs. SIVADASAN CHAKKALAKKAL
|
November 13, 2020 |
|
NOUSHAD Vs. STATE OF KERALA
|
July 16, 2020 |
|
NOWFAL Vs. STATE OF KERALA
|
December 7, 2020 |
|
NSS KARAYOGAM PUTHANVELIKKARA Vs. SUPERINTENDENT OF POLICE
|
June 25, 2020 |
|
NUSERVAN C.R. Vs. STATE OF KERALA
|
August 17, 2020 |
|
O.A.JOSEPH Vs. STATE OF KERALA
|
November 5, 2020 |
|
O.ABDUL KAREEM ALIAS KUNHANI Vs. STATE FO KERALA
|
November 26, 2020 |
|
O.M.C NEELAKANTAN NAMBOODIRIPPAD Vs. MALABAR DEVASWOM BOARD
|
August 14, 2020 |
|
OASIS DALE AGGREGATE PRODUCTS (P) LTD. Vs. UNION OF INDIA
|
February 12, 2020 |
|
OBI Vs. STATE OF KERALA
|
October 7, 2020 |
|
OLAVANA VANITHA CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
November 25, 2020 |
|
OMANA Vs. ORIENTAL INSURANCE COMPANY LTD
|
February 26, 2020 |
|
OMANA AMMA Vs. THANKAMONY AMMA
|
January 14, 2020 |
|
OMANA AMMA Vs. BALACHANDRAN
|
March 6, 2020 |
|
OMANA AMMA S. Vs. KERALA STATE CO-OPERATIVE BANK LTD.
|
March 5, 2020 |
|
OMANA NOUSHAD Vs. STATE OF KERALA
|
November 23, 2020 |
|
OMANAKUTTAN Vs. STATE OF KERALA
|
July 14, 2020 |
|
OMANAKUTTAN Vs. STATE OF KERALA
|
August 7, 2020 |
|
ORIENTAL COLLEGE OF TEACHER EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
|
September 29, 2020 |
|
ORIENTAL COLLEGE OF TEACHER EDUCATION Vs. REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION NEAR METRO STATION, NEW DELHI
|
September 9, 2020 |
|
ORIENTAL INSURANCE CO LTD Vs. LILLY FRANSINA MANDIRAM, THEKKUMBHAGOM, CHAVARA, KOLLAM
|
October 1, 2020 |
|
ORIENTAL INSURANCE CO.LTD Vs. SALIM
|
January 20, 2020 |
|
ORIENTAL INSURANCE CO.LTD Vs. SELVAN
|
September 16, 2020 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. VINU,
|
October 14, 2020 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. JAYA KUMAR
|
September 25, 2020 |
|
ORIENTAL METALS Vs. FAIZAL K.
|
January 22, 2020 |
|
ORIENTAL ROCKS PRODUCTS PVT.LTD. Vs. STATE OF KERALA
|
August 13, 2020 |
|
OTTUMPURATH HANEEFA Vs. STATE OF KERALA
|
October 14, 2020 |
|
OUR COLLEGE, ERNAKULAM AND ORS. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3, DIVISION-II
|
November 5, 2020 |
|
OUSEPH Vs. STATE OF KERALA
|
August 24, 2020 |
|
OUSEPH T.T Vs. STATE OF KERALA
|
August 6, 2020 |
|
OZONE GRANITES PRIVATE LIMITED Vs. DMRC KOCHI METRO PRO`JECT
|
November 18, 2020 |
|
P K BAIJU Vs. STATE OF KERALA,
|
September 28, 2020 |
|
P SASINDRAN Vs. CHAIRMAN, REGIONAL TRANSPORT AUTHORITY, KANNUR
|
October 15, 2020 |
|
P VIJAYAN
Vs. STATE OF KERALA
|
August 3, 2020 |
|
P. ABDUL RAHEEM Vs. BALUSSERY MAHAL MUSLIM JAMA ATH COMMITTEE
|
November 12, 2020 |
|
P. ANILKUMAR Vs. INDIAN RED CROSS SOCIETY
|
March 3, 2020 |
|
P. ANILKUMAR Vs. INDIAN RED CROSS SOCIETY
|
March 13, 2020 |
|
P. ASHOK KUMAR Vs. THIRUVANANTHAPURAM CORPORATION
|
September 23, 2020 |
|
P. D. SASIDHARAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
P. EAPEN JOSEPH Vs. STATE OF KERALA
|
November 6, 2020 |
|
P. GEETHA PADMINI Vs. STATE OF KERALA
|
March 9, 2020 |
|
P. GOPINATHAN Vs. STATE OF KERALA
|
June 2, 2020 |
|
P. K. SAJEEV Vs. P. P. K. SONS
|
March 17, 2020 |
|
P. KOYA Vs. STATE OF KERALA
|
February 20, 2020 |
|
P. RAJENDRAN NAIR Vs. STATE OF KERALA
|
June 1, 2020 |
|
P. RAVEENDRAN PILLA Vs. STATE OF KERALA
|
November 23, 2020 |
|
P. S. INDIRA Vs. SUB COLLECTOR, R D O OFFICE, FORT KOCHI
|
May 28, 2020 |
|
P. SURENDRAN Vs. STATE
|
December 2, 2020 |
|
P. T. ANTHONY Vs. SECRETARY, THRISSUR MUNICIPAL CORPORATION
|
November 17, 2020 |
|
P. T. ROY BABU Vs. STATE OF KERALA
|
August 4, 2020 |
|
P. UNNIKRISHNAN NAIR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
January 30, 2020 |
|
P. V. LAKSHMI AMMA WIFE OF RAJENDRAN Vs. P. N. RAJENDRAN
|
October 5, 2020 |
|
P. V. MONICHAN Vs. STATE OF KERALA
|
March 5, 2020 |
|
P.A. JOHNY Vs. STATE OF KERALA AND ORS.
|
July 29, 2020 |
|
P.A. MARY ANITHA Vs. CORPORATION OF KOCHI, ERNAKULAM
|
November 12, 2020 |
|
P.A. POULOSE Vs. STATE OF KERALA
|
February 19, 2020 |
|
P.A. SIVARAMAN Vs. STATE OF KERALA
|
February 26, 2020 |
|
P.A.FAZAL GAFOOR Vs. KERALA STATE WAQF BOARD
|
December 7, 2020 |
|
P.ABOOBACKER Vs. EMILIA MORRIS
|
January 23, 2020 |
|
P.ANIL KUMAR @ CHEMPAZHANTHI ANIL Vs. INDIAN RED CROSS SOCIETY
|
August 4, 2020 |
|
P.ANILKUMAR @ CHEMPAZHANTHI ANIL Vs. INDIAN RED CROSS SOCIETY
|
February 25, 2020 |
|
P.ATTAKOYA Vs. UNION OF INDIA
|
October 19, 2020 |
|
P.B. BIJU Vs. MANAGING COMMITTEE OF THE
VAYYATTUPUZHA SERVICE CO-OPERATIVE BANK LTD
|
March 17, 2020 |
|
P.B.CHANDRABABU Vs. P.B.SURESH
|
March 10, 2020 |
|
P.BABU Vs. STATE OF KERALA
|
November 23, 2020 |
|
P.BASHEER Vs. UNION OF INDIA
|
October 5, 2020 |
|
P.C. GEORGE MLA Vs. STATE OF KERALA
|
November 5, 2020 |
|
P.C.GEORGE M.L.A Vs. STATE OF KERALA
|
December 17, 2020 |
|
P.D.JOSEPH Vs. STATE OF KERALA
|
November 5, 2020 |
|
P.D.RADHAKRISHNAN NAMBOODIRI Vs. STATE OF KERALA
|
October 8, 2020 |
|
P.D.VASANTHAKUMARY Vs. STATE OF KERALA
|
February 19, 2020 |
|
P.F.ICE AND COLD STORAGE Vs. KERALA STATE ELECTRICITY BOARD
|
July 15, 2020 |
|
P.G.RAVEENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
February 11, 2020 |
|
P.GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA
|
March 9, 2020 |
|
P.H. MOHAMMED ALI Vs. UNION BANK OF INDIA
|
February 6, 2020 |
|
P.H.SUBAIR Vs. STATE OF KERALA
|
November 20, 2020 |
|
P.J. ANTONY Vs. STATE OF KERALA
|
September 17, 2020 |
|
P.J. JOSEPH Vs. THE KERALA STATE INFORMATION COMMISSION AND ORS.
|
June 4, 2020 |
|
P.J. JOSEPH, MLA Vs. ELECTION COMMISSION OF INDIA
|
November 20, 2020 |
|
P.J. SEBASTIAN Vs. UNION OF INDIA
|
January 9, 2020 |
|
P.J. THOMAS Vs. STATE OF KERALA
|
November 23, 2020 |
|
P.J.PRABHAVATHI Vs. ACCOUNTANT GENERAL
|
June 12, 2020 |
|
P.J.THOMAS Vs. RURAL DEVELOPMENT COMMISSIONER
|
October 21, 2020 |
|
P.JAYACHANDRAN Vs. MANAGER, SANADANA DHARMA COLLEGE
|
August 4, 2020 |
|
P.JAYAKANTH Vs. KERALA STATE ELECTION COMMISSION
|
September 22, 2020 |
|
P.JAYARAJAN Vs. STATE OF KERALA
|
February 12, 2020 |
|
P.K. HARIKUMAR Vs. STATE OF KERALA
|
November 24, 2020 |
|
P.K. IBRAHIM Vs. UNION OF INDIA
|
September 25, 2020 |
|
P.K. KURIAKOSE Vs. PATEL REAL ESTATE DEVELOPERS (P) LTD.
|
January 27, 2020 |
|
P.K.ABDUL SALAM Vs. STATE BANK OF INDIA
|
September 23, 2020 |
|
P.K.ABOOBACKER Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 9, 2020 |
|
P.K.ACHENKUNJU Vs. A.K.PONNACHAN
|
March 3, 2020 |
|
P.K.JOSEPH Vs. STATE OF KERALA
|
December 11, 2020 |
|
P.K.K.CONSTRUCTIONS (ENGINEERS & CONTRACTORS) Vs. STATE OF KERALA
|
November 17, 2020 |
|
P.K.KRISHNASWAMY Vs. STATE OF KERALA
|
January 7, 2020 |
|
P.K.PONNAMMA Vs. STATE LEVEL ENVIRONMENT IMPACT
|
June 16, 2020 |
|
P.K.RADHAKRISHNAN Vs. ROY THOMAS
|
August 4, 2020 |
|
P.K.RAVEENDRAN Vs. UNION OF INDIA
|
October 7, 2020 |
|
P.K.RAVINDRANATHA PANICKER Vs. UNION OF INDIA
|
August 10, 2020 |
|
P.K.SADANANDAN Vs. POST MASTER GENERAL
NORTHERN REGION
|
December 15, 2020 |
|
P.K.SAJEEV Vs. ELDHO P.MATHEW
|
May 17, 2020 |
|
P.K.SASI, SENIOR ACCOUNTANT, SUB TREASURY, PIRAVOM Vs. STATE OF KERALA
|
January 10, 2020 |
|
P.K.SATHEESAN Vs. SOUTHERN RAILWAY
|
July 6, 2020 |
|
P.K.THYAGARAJAN Vs. STATE OF KERALA
|
November 23, 2020 |
|
P.KRISHNAMOORTHY Vs. PALAKKAD MUNCIPALITY
|
October 19, 2020 |
|
P.KUNJIKRISHNAN NAIR Vs. STATE OF KERALA
|
January 17, 2020 |
|
P.M.ISMAIL Vs. INDUS TOWERS LTD.
|
August 21, 2020 |
|
P.M.JOY Vs. P.V.JOHNY
|
January 17, 2020 |
|
P.M.MADHAVAN NAIR Vs. TAHSILDAR, TALUK OFFICE
|
August 5, 2020 |
|
P.M.MADHAVAN NAIR Vs. TAHSILDAR
|
August 5, 2020 |
|
P.M.MOHANAN Vs. UNION OF INDIA
|
March 16, 2020 |
|
P.M.RAMAKRISHNAN Vs. STATE OF KERALA
|
July 27, 2020 |
|
P.M.SHARAFUDDIN Vs. STATE OF KERALA
|
December 1, 2020 |
|
P.M.SUKHILESH Vs. STATE OF KERALA
|
November 12, 2020 |
|
P.M.THOMAS Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
|
October 8, 2020 |
|
P.MEENAKSHI Vs. STATE OF KERALA
|
August 25, 2020 |
|
P.N. SURENDRAN NAIR Vs. STATE OF KERALA
|
January 29, 2020 |
|
P.N.BHASKARAN Vs. ANU KUMARI
|
March 10, 2020 |
|
P.N.CHANDRASEKHARAN Vs. ELIKODU MOHAMMED
|
October 1, 2020 |
|
P.N.GOPINATHAN NAIR Vs. RAMAN NAIR @ AYARKUNNAM RAMAN NAIR
|
March 3, 2020 |
|
P.N.JOY Vs. MYTHILY
|
November 6, 2020 |
|
P.N.SASI Vs. DEPUTY EXCISE COMMISS IONER
|
July 7, 2020 |
|
P.N.SHERIEF Vs. STATE OF KERALA
|
August 20, 2020 |
|
P.N.SOMAN Vs. UNNIKRISHNAN NAIR
|
September 17, 2020 |
|
P.N.SURENDRAN NAIR Vs. CHAIRMAN/ MANAGING DIRECTOR BHARAT PETROLEUM CORPORATION LIMITED
|
August 12, 2020 |
|
P.O.VARGHESE Vs. DISTRICT COLLECTOR
|
August 21, 2020 |
|
P.O.VARGHESE Vs. DISTRICT COLLECTOR
|
December 18, 2020 |
|
P.OMANAKUTTAN Vs. STATE OF KERALA
|
December 18, 2020 |
|
P.P. BAVA Vs. STATE OF KERALA
|
May 20, 2020 |
|
P.P. JOHNSON Vs. SECRETARY,KALADY GRAMA PANCHAYAT
|
September 14, 2020 |
|
P.P. OUSEPH Vs. PRINCIPAL, MARTH
|
March 11, 2020 |
|
P.P.JOSE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 28, 2020 |
|
P.P.RAMACHANDRA KAIMAL Vs. STATE OF KERALA
|
June 12, 2020 |
|
P.RAJAMMA Vs. STATE OF KERALA
|
December 18, 2020 |
|
P.S. HAREESH KUMAR SHETTY Vs. D. VIJAYAKUMAR SHETTY
|
February 4, 2020 |
|
P.S.SAROJAN NAIR Vs. JAYAKUMAR @ AMBILY
|
March 5, 2020 |
|
P.S.SHANAVAS Vs. STATE OF KERALA
|
August 19, 2020 |
|
P.S.SREEKUMAR Vs. STATE OF KERALA
|
July 24, 2020 |
|
P.SANKARA PILLAI Vs. CHIEF SECRETARY TO THE GOVERNMENT OF KERALA
|
January 29, 2020 |
|
P.SATHEESH NAMBISSAN Vs. DEPUTY DIRECTOR OF EDUCATION
|
November 9, 2020 |
|
P.SIVANANDAN NAIR Vs. STATE OF KERALA
|
October 16, 2020 |
|
P.T. BENNY Vs. UNION OF INDIA
|
August 17, 2020 |
|
P.T. MURALIDHARAN Vs. T.T. GOVINDAN
|
January 10, 2020 |
|
P.T.JOY Vs. K.V.SIVASANKARAN
|
March 17, 2020 |
|
P.T.ROY BABU Vs. STATE OF KERALA
|
August 20, 2020 |
|
P.T.SREENIVASAN Vs. STATE OF KERALA
|
September 8, 2020 |
|
P.T.VIDYA SAGAR Vs. STATE OF KERALA
|
June 3, 2020 |
|
P.V. VAHAB SAMAD Vs. STATE OF KRALA (SHO, FEROKE POLICE STATION)
|
September 8, 2020 |
|
P.V.DHANARAJ Vs. SREEJITH.P
|
March 16, 2020 |
|
P.V.KOCHUNARAYANAN Vs. STATE OF KERALA
|
November 10, 2020 |
|
P.V.SEBASTIAN Vs. DISTRICT COLLECTOR
|
December 8, 2020 |
|
P.V.SURAJ Vs. STATE OF KERALA
|
August 19, 2020 |
|
P.X.GEORGE Vs. MUNICIPAL CORPORATION OF KOCHI
|
March 2, 2020 |
|
P.X.XAVIER Vs. RAVINDRA CHATURVEDI
|
July 14, 2020 |
|
PADINHAREDATH JAMES Vs. STATE
|
August 6, 2020 |
|
PADINHATAYIL BHASKARAN Vs. KERALA NADAVATHUL MUJAHIDEEN MUJAHID CENTRE
|
March 9, 2020 |
|
PADMABALAJI ALLOYS PVT.LTD. Vs. STATE OF KERALA
|
November 23, 2020 |
|
PADMAKUMAR Vs. STATE OF KERALA
|
March 9, 2020 |
|
PADMAKUMARI D. Vs. DISTRICT COLLECTOR
|
June 16, 2020 |
|
PADMANABHAN P. Vs. DISTRICT POLICE CHIEF
|
December 7, 2020 |
|
PAIVA MANUFACTURING CO. Vs. INCOME TAX OFFICER AND ORS.
|
June 4, 2020 |
|
PALAKKAD DISTRICT LORRY OWNERS ASSOCIATION Vs. STATE OF KERALA
|
July 21, 2020 |
|
PALAKKAD MUNICIPALITY Vs. GIRIJA
|
September 16, 2020 |
|
PALAMADATHIL CHEMBAN THODIKA ALAVI HAJI Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR
|
November 19, 2020 |
|
PALU BROTHERS
Vs. STATE OF KERALA
|
November 17, 2020 |
|
PANDIKADAN AJEESH Vs. P.K.RAVEENDRAN
|
July 23, 2020 |
|
PANKAJAKASTHURI AYURVEDA MEDICAL COLLEGE Vs. STATE OF KERALA
|
February 20, 2020 |
|
PANKAJAKSHAN Vs. MEENANGADI GRAMA PANCHAYAT, MEENANGADI
|
November 4, 2020 |
|
PARAGON POLYMER PRODUCTS P LTD. Vs. ASSISTANT COMMISSIONER (KVAT) II
|
August 6, 2020 |
|
PARAGON SEA FOOD PRIVATE LIMITED Vs. STATE POLICE CHIEF
KERALA POLICE HEADQUARTERS
|
December 18, 2020 |
|
PARAMAN Vs. STATE OF KERALA
|
December 16, 2020 |
|
PARAMESWARAN Vs. UMADEVI BALAKRISHNAN MENON
|
September 16, 2020 |
|
PARAMESWARAN Vs. M.P.TOMY
|
January 22, 2020 |
|
PARAMESWARAN C.M. Vs. STATE ELECTION COMMISSION
|
November 25, 2020 |
|
PARAVUR SREE VENKATACHALAPATHY DEVASWOM Vs. SURESH MALLAN
|
March 4, 2020 |
|
PARAYIL FOOD PRODUCTS PVT. LTD Vs. UNION OF INDIA
|
October 19, 2020 |
|
PARISONS FOODS PVT. LTD. Vs. STATE OF KERALA
|
July 15, 2020 |
|
PARISONS INFRASTRUCTURE PVT.LTD Vs. CORPORATION OF COCHIN
|
December 8, 2020 |
|
PARTHAS TEXTILES Vs. HDB FINANCIAL SERVICES LTD.
|
November 27, 2020 |
|
PARTHAS TEXTILES Vs. RESERVE BANK OF INDIA
|
November 27, 2020 |
|
PARTHASARATHY Vs. STATE OF KERALA
|
September 18, 2020 |
|
PARTY IN PERSON Vs. STATE OF KERALA
|
December 14, 2020 |
|
PARVATHY G.S Vs. STATE OF KERALA
|
November 23, 2020 |
|
PARVATHY S. Vs. STATE OF KERALA
|
October 1, 2020 |
|
PATTANAKKAD BLOCK SMALL-SCALE COIR MATS AND MATTINGS PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
September 18, 2020 |
|
PATTUKULANGARA P.N. UNNIKRISHNAN
Vs. MOHANAN
|
March 4, 2020 |
|
PAUL Vs. JECKO
|
September 29, 2020 |
|
PAUL ALEXANDER
Vs. THRISSUR CORPORATION
|
May 21, 2020 |
|
PAUL P.P. Vs. KOCHI CORPORATION
|
October 22, 2020 |
|
PAUL VARGHESE Vs. C.C.ANNIE
|
November 27, 2020 |
|
PAULOSE Vs. STATE OF KERALA
|
August 12, 2020 |
|
PAULOSE ABRAHAM Vs. KOTHAMANGALAM MUNICIPALITY
|
August 20, 2020 |
|
PAULOSE E A. Vs. PRINCIPAL ACCOUNTANT GENERAL (A AND E) KERALA
|
November 10, 2020 |
|
PAULOSE GEORGE CONSTRUCTION Vs. STATE OF KERALA
|
July 24, 2020 |
|
PAVANGAD SREENIVASAN Vs. PAVANGAD NIRMAL
|
February 14, 2020 |
|
PAVANRAJ,S/O RAJCHETTIYAR Vs. STATE OF KERALA,
|
October 7, 2020 |
|
PAVITHRAN C.NAIR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 22, 2020 |
|
PAZHAYANNUR FARMERS SERVICE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 20, 2020 |
|
PAZHAYIDOM FOOD VENTURES (P) LTD. Vs. SUPERINTENDENT COMMERCIAL TAXES
|
July 24, 2020 |
|
PEE BEE ENTERPRISES Vs. ASSISTANT COMMISSIONER
|
August 17, 2020 |
|
PEETHAMBARAN A. Vs. STATE OF KERALA
|
January 8, 2020 |
|
PENTIUM CONSTRUCTION PVT LTD. Vs. P.K.INFRASTRUCTURE
|
November 18, 2020 |
|
PERINGOTTUKARA FINANCE & INVESTMENT INVESTMENTS CO.LTD. Vs. MATHEW JOSEPH
|
February 27, 2020 |
|
PERINTHALMANNA MUNCIPALITY Vs. HANEEFA
|
March 10, 2020 |
|
PETER Vs. UNION OF INDIA
|
August 6, 2020 |
|
PETER S Vs. STATE OF KERALA
|
August 12, 2020 |
|
PHILIP P.V. Vs. PRAVEEN
|
January 17, 2020 |
|
PHILOMINA Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
|
October 20, 2020 |
|
PHILOMINA Vs. HIGHLES MIRANDA
|
December 2, 2020 |
|
PHILOMINA AND ORS. Vs. THE APPELLATE TRIBUNAL, KUDAPANAKUNNU AND ORS.
|
August 12, 2020 |
|
PHOENIX RUBBERS Vs. COMMERCIAL TAX OFFICER,1ST CIRCLE, STATE GST DEPARTMENT
|
February 3, 2020 |
|
PINKU S.NAIR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
SHIKSHA KENDRA
|
December 11, 2020 |
|
PIOUS Vs. STATE OF KERALA
|
October 19, 2020 |
|
PIOUS KURIAN Vs. DIRECTOR,MINING AND GEOLOGY
|
October 8, 2020 |
|
PIOUS KURIAN Vs. STATE OF KERALA
|
July 10, 2020 |
|
PJD PROPERTIES (PVT.) LTD. Vs. IRINJALAKUDA MUNICIPALITY
|
May 18, 2020 |
|
PLAKKATTU GRANITES (P) LIMITED Vs. STATE OF KERALA
|
August 14, 2020 |
|
PLANT LIPIDS PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD
|
January 31, 2020 |
|
PNB VESPER LIFE SCIENCES PVT LTD , Vs. STATE OF KERALA
|
October 27, 2020 |
|
POABS GRANITES PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
|
November 2, 2020 |
|
PODIMON Vs. STATE OF KERALA
|
July 9, 2020 |
|
POKKER Vs. STATE OF KERALA
|
November 13, 2020 |
|
POKKILAKAM SAROMMABI Vs. UNION TERRITORY OF LAKSHADWEEP
|
October 1, 2020 |
|
POLJO AGENTS AND DISTRIBUTORS MULLAKAD, Vs. STATE OF KERALA,
|
September 23, 2020 |
|
PONOORPOYIL GRANITES Vs. DIRECTOR, MINNG AND GEOLOGY MINING AND GEOLOGY DIRECTORATE KESAVADASAPURAM
|
March 9, 2020 |
|
POOJA P.S. Vs. NAVEEN NARENDRAN
|
November 19, 2020 |
|
POPULAR DEALERS AND ORS. Vs. THE INCOME TAX OFFICER
|
June 9, 2020 |
|
POURA MUNETTA SAMITHI Vs. DISTRICT COLLECTOR
|
March 3, 2020 |
|
PRABHA PRASAD Vs. STATE OF KERALA
|
July 21, 2020 |
|
PRABHAKARAN Vs. STATE OF KERALA
|
December 15, 2020 |
|
PRABHAKARAN T.V. Vs. STATE OF KERALA
|
February 3, 2020 |
|
PRABHAKARAN. K. Vs. LITTY.T.G.
|
March 11, 2020 |
|
PRABHITA M.P. Vs. STATE OF KERALA
|
October 22, 2020 |
|
PRADAPAN Vs. ASSISTANCE ENGINEER
|
November 30, 2020 |
|
PRADEEP Vs. STATE OF KERALA
|
December 7, 2020 |
|
PRADEEP Vs. STATE OF KERALA
|
August 3, 2020 |
|
PRADEEP Vs. STATE OF KERALA
|
June 15, 2020 |
|
PRADEEP KUMAR Vs. STATE OF KERALA
|
January 6, 2020 |
|
PRADEEP KUMAR Vs. E.K.PRAKASH
|
January 27, 2020 |
|
PRADEEP P.P. Vs. STATE OF KERALA
|
July 7, 2020 |
|
PRADEEP R.S. Vs. STATE OF KERALA
|
July 22, 2020 |
|
PRADEEP SAMUEL Vs. STATE OF KERALA
|
November 17, 2020 |
|
PRADEEPKUMAR Vs. STATE OF KERALA
|
November 23, 2020 |
|
PRADHITHA T Vs. GENERAL MANAGER, STATE BANK OF INDIA, REGIONAL OFFICE, MALAPPURAM
|
September 29, 2020 |
|
PRAJEESH Vs. STATE OF KERALA
|
November 3, 2020 |
|
PRAJEESH M P, Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
|
September 29, 2020 |
|
PRAJITH P NAIR Vs. STATE OF KERALA
|
December 1, 2020 |
|
PRAJITHAMOL P
Vs. FISHERIES OFFICER
|
March 16, 2020 |
|
PRAJU @ PRAJUL Vs. STATE OF KERALA
|
June 2, 2020 |
|
PRAKASAN K. Vs. STATE OF KERALA
|
September 23, 2020 |
|
PRAKASH Vs. STATE OF KERALA
|
September 28, 2020 |
|
PRAKASH Vs. STATE OF KERALA
|
November 10, 2020 |
|
PRAKASH O.S. Vs. SECRETARY, PALA MUNICIPALITY
|
October 9, 2020 |
|
PRAKASH P.M Vs. DIRECTOR OF GENERAL EDUCATION
JAGATHY
|
March 2, 2020 |
|
PRAMEELA FORGOD A Vs. SMITHA ANDREWS
|
December 14, 2020 |
|
PRAMOD Vs. STATE OF KERALA
|
May 28, 2020 |
|
PRAMOD Vs. STATE OF KERALA
|
May 21, 2020 |
|
PRAMOD KUMAR K Vs. STATE OF KERALA
|
December 14, 2020 |
|
PRAMOD MATHEW Vs. AGRICULTURE PRODUCTION COMMISSIONER
|
November 20, 2020 |
|
PRAMOD.P.K. Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION
|
March 18, 2020 |
|
PRAMODAN Vs. STATEOF KERALA
|
August 5, 2020 |
|
PRAMOSH V.A. Vs. STATE OF KERALA
|
March 4, 2020 |
|
PRANATHMAKA AYURVEDICS PVT LTD. Vs. COCOSATH HEALTH PRODUCTS
|
November 24, 2020 |
|
PRANAV Vs. STATE OF KERALA
|
July 17, 2020 |
|
PRANAV S.R. Vs. BRANCH MANAGER
|
July 3, 2020 |
|
PRASAD Vs. STATE OF KERALA
|
August 6, 2020 |
|
PRASAD Vs. STATE OF KERALA
|
December 1, 2020 |
|
PRASAD Vs. STATE OF KERALA
|
September 18, 2020 |
|
PRASAD A. AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 16, 2020 |
|
PRASAD K.MADHAVAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
July 3, 2020 |
|
PRASAD MANAPPATTY Vs. STATE OF KERALA
|
July 15, 2020 |
|
PRASAD PANNIAN Vs. CENTRAL UNIVERSITY OF KERALA
|
December 2, 2020 |
|
PRASAD.K. Vs. SREE GOKULAM CHIT AND FINANCE CO. (P) LTD.
|
March 12, 2020 |
|
PRASANNA Vs. R.M. MURALEEDHARAN
|
March 11, 2020 |
|
PRASANNA KUMAR Vs. STATE POLICE CHIEF
|
September 16, 2020 |
|
PRASANNAKUMARY Vs. SHIBU
|
October 13, 2020 |
|
PRASANNAN T.K. Vs. STATE OF KERALA
|
November 26, 2020 |
|
PRASANTH Vs. C.V.KURIAKOSE
|
August 18, 2020 |
|
PRASANTH Vs. STATE OF KERALA
|
January 31, 2020 |
|
PRASANTH Vs. STATE OF KERALA
|
February 25, 2020 |
|
PRASANTH RAJAN Vs. STATE OF KERALA
|
August 12, 2020 |
|
PRASANTH T Vs. STATE OF KERALA
|
August 26, 2020 |
|
PRASEEDA R NAIR Vs. MUKESH B NAIR
|
September 9, 2020 |
|
PRASEENA Vs. GIRISH KUMAR
|
May 20, 2020 |
|
PRASHANTH G NAYAK Vs. STATE OF KERALA
|
August 6, 2020 |
|
PRASHANTH POOJARI Vs. STATE OF KERALA
|
October 1, 2020 |
|
PRATHAPAN P.K. Vs. STATE OF KERALA
|
August 24, 2020 |
|
PRATHAPAN, S/O.RAMANKUTTY Vs. STATE OF KERALA
|
July 2, 2020 |
|
PRATHEESH KUMAR K.T. Vs. STATE OF KERALA
|
March 16, 2020 |
|
PRATHYASA MENTAL HEALTH COUNSELLING FORUM Vs. STATE OF KERALA
|
June 19, 2020 |
|
PRATHYUSH Vs. STATE OF KERALA
|
December 3, 2020 |
|
PRATHYUSHA A.P. Vs. ARUN KUMAR
|
November 19, 2020 |
|
PRAVEEN Vs. STATE OF KERALA
|
November 19, 2020 |
|
PRAVEEN RAGHU Vs. CHIEF MANAGER, PUNJAB AND SIND BANK, KOLLAM BRANCH, KOLLAM
|
September 28, 2020 |
|
PRAVEENKUMAR.K. Vs. STATE OF KERALA
|
August 26, 2020 |
|
PRAYAGA FOUNDATION FOR EXCELLENCE IN EDUCATION Vs. UNIVERSITY OF CALICUT
|
August 26, 2020 |
|
PREETHA P.V. Vs. ANOOP V.V.
|
March 9, 2020 |
|
PREETHI NAVEEN Vs. STATE OF KERALA
|
July 13, 2020 |
|
PREETHY V.M. Vs. STATE OF KERALA
|
March 23, 2020 |
|
PREMRAJ Vs. P.PADMINI AMMA
|
January 16, 2020 |
|
PRESIDENT Vs. JOINT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL)
|
December 3, 2020 |
|
PRESIDENT, KASARAGOD MUSLIM WELFARE
ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
April 28, 2020 |
|
PRESIDENT, NAYKANKOOLY KSHEROLPADAKA SAHAKARANA SANGHAM LTD Vs. REGISTRAR DAIRY DEVELOPMENT
|
July 24, 2020 |
|
PRESIDENT,ST. THOMAS EDUCATIONAL AND CHARITABLE TRUST Vs. STATE OF KERALA
|
August 19, 2020 |
|
PRESS CLUB Vs. SABLOO THOMAS
|
March 2, 2020 |
|
PRIAYMOL MATHEW Vs. JACOB CHANDY
|
July 22, 2020 |
|
PRINCE MATHEW Vs. STATE OF KERALA
|
June 5, 2020 |
|
PRINCIPAL Vs. STATE OF KERALA
|
March 3, 2020 |
|
PRINCIPAL Vs. NUJUMUDEEN
|
August 6, 2020 |
|
PRINCIPAL Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
January 13, 2020 |
|
PRINCIPAL Vs. NALINI RAMACHANDRAN
|
November 2, 2020 |
|
PRINCIPAL KANNUR MEDICAL COLLEGE Vs. GOPALAKRISHNA PILLAI
|
October 1, 2020 |
|
PRINCIPAL KANNUR MEDICAL COLLEGE Vs. ADMISSION AND FEE FEGULATORY COMMITTEE
|
June 12, 2020 |
|
PRINCIPAL PRAJYOTI NIKETAN COLLEGE Vs. UNIVERSITY OF CALICUT
|
March 16, 2020 |
|
PRINCIPAL,
SREE VIDHYADHIRAJA HOMOEOPATHIC MEDICAL COLLEGE,
NEMOM Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
August 3, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE
|
August 11, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. K.S.PRAKASH
|
August 7, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. IQBAL
|
July 1, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. ANEES JALALUDHEEN
|
July 14, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. KUNHAMMED, S/O MOIDEEN
|
June 16, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE
|
November 19, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. FATHIMA ALIYA ANVAR KOROTH
|
August 24, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE KANNUR MEDICAL COLLEGE Vs. MAJEED PULIYULLATHIL
|
August 11, 2020 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE, KANNUR Vs. ADMISSION AND FEE REGULATORY COMMITTEE
|
June 24, 2020 |
|
PRINCIPAL, KMCT MEDICAL COLLEGE Vs. ADMISSION AND FEE REGULATORY COMMITTEE
|
July 23, 2020 |
|
PRINU PUSHPAN K. Vs. STATE OF KERALA
|
July 27, 2020 |
|
PRINZ RESIDENCY Vs. KERALA STATE ELECTRIITY BOARD LIMITED
|
December 29, 2020 |
|
PRIYA BABU Vs. STATE OF KERALA
|
November 24, 2020 |
|
PRIYA E Vs. STATE OF KERALA
|
March 17, 2020 |
|
PRIYA K.L. Vs. STATE OF KERALA
|
December 4, 2020 |
|
PRIYA M. Vs. STATE OF KERALA
|
November 4, 2020 |
|
PRIYA M. Vs. STATE OF KERALA
|
September 17, 2020 |
|
PRIYA V. Vs. P.UNNIKRISHNAN
|
November 6, 2020 |
|
PRIYA VARAMA Vs. STATE OF KERALA
|
August 19, 2020 |
|
PRIYAJA A. Vs. STATE OF KERALA
|
October 20, 2020 |
|
PRIYALATHA P. Vs. STATE OF KERALA
|
August 19, 2020 |
|
PRIYAN Vs. STATE OF KERALA
|
September 17, 2020 |
|
PRIYESH Vs. STATE OF KERALA
|
December 15, 2020 |
|
PRO LABORATORIES PVT. LTD Vs. REGIONAL DRUGS INSPECTOR
|
February 24, 2020 |
|
PROF. RAJU KURUVILLA Vs. STATE OF KERALA
|
February 26, 2020 |
|
PROF.K.A.SIRAJ Vs. UNIVERSITY OF CALICUT
|
August 26, 2020 |
|
PROJECT ENGINEERING CORPORATION LIMITED Vs. DOSHION PRIVATE LTD
|
March 2, 2020 |
|
PRS HOSPITAL Vs. P.ANIL KUMAR
|
December 18, 2020 |
|
PULARI AGRO SOLUTIONS Vs. STATE OF KERALA
|
January 16, 2020 |
|
PULIKKODAN JOSEPH ANTONY Vs. UNION OF INDIA
|
September 18, 2020 |
|
PULIYAKKADAN RAVEENDRAN Vs. STATE
|
July 15, 2020 |
|
PULPATTA SERVICE CO-OPERATIVE BANK PULPATTA P.O. Vs. STATE OF KERALA
|
January 6, 2020 |
|
PULUKKUL GEETHA Vs. THAZHATH VALAPPIL KUNHIRAMAN
|
July 23, 2020 |
|
PUNJAB NATIONAL BANK Vs. MUKUND K. PAI
|
February 7, 2020 |
|
PURUSHAN Vs. STATE OF KERALA
|
September 16, 2020 |
|
PURUSHOTHAMAN Vs. STATE OF KERALA
|
December 16, 2020 |
|
PUTHAN PURAYIL RAMACHANDRAN
Vs. KANAPPALI IRINGA JANAKI
|
May 19, 2020 |
|
PUTHAN PURAYIL RAMACHANDRAN Vs. KANAPPALI IRINGA JANAKI
|
May 21, 2020 |
|
PUTHANPURAYIL ASHRAF Vs. PRASEED BABU
|
February 18, 2020 |
|
PUTHIYA PURAYIL DAMODHARAN Vs. STATE
|
December 2, 2020 |
|
PUTHIYAKAVU SERVICE CO-OPERATIVE BANK LTD. Vs. KERALA KERAKARSHAKA SAHAKARANA FEDERATION
|
November 25, 2020 |
|
QUALIFIED PRIVATE MEDICAL PRACTITIONERS ASSOCIATION Vs. UNION OF INDIA
|
January 14, 2020 |
|
R .KEERTHANA Vs. STATE OF KERALA
|
August 10, 2020 |
|
R. ASHOK KUMAR Vs. STATE OF KERALA
|
August 11, 2020 |
|
R. RAJESH Vs. STATE OF KERALA
|
September 24, 2020 |
|
R. RAVIPRASAD Vs. COMMISSIONER OF LAND REVENUE
|
July 6, 2020 |
|
R.C.JAYAMOHAN Vs. UNION OF INDIA
|
December 21, 2020 |
|
R.K.SOMASEKHARAN Vs. RAYAMANGALAM GRAMA PANCHAYATH
|
July 3, 2020 |
|
R.KEDARNATHAN Vs. K.NEELAKANDAN NAMBEESHAN
|
December 2, 2020 |
|
R.M.VINOD KUMAR Vs. STATE OF KERALA
|
June 16, 2020 |
|
R.NABEESA Vs. P.IBRAHIM
|
December 21, 2020 |
|
R.NAGENDRA Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 10, 2020 |
|
R.RAJESH Vs. STATE
|
July 3, 2020 |
|
R.SUDHA Vs. UNION OF INDIA
|
October 1, 2020 |
|
R.SUDHARMA Vs. STATE OF KERALA
|
December 9, 2020 |
|
RABIYA Vs. SURESH
|
November 13, 2020 |
|
RADHA Vs. STATE OF KERALA
|
December 1, 2020 |
|
RADHA KRISHNAN Vs. STATE OF KERALA
|
November 24, 2020 |
|
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
|
November 30, 2020 |
|
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
|
October 19, 2020 |
|
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
|
August 14, 2020 |
|
RADHAKRISHNA TEXTILES Vs. SUPERINTENDENT OF CENTRAL TAX AND CENTRAL EXCISE
|
November 3, 2020 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
November 23, 2020 |
|
RADHAKRISHNAN Vs. SEENA
|
October 12, 2020 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
May 27, 2020 |
|
RADHAKRISHNAN Vs. SUB DIVISIONAL MAGISTRATE
|
February 25, 2020 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
June 1, 2020 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
November 20, 2020 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
September 25, 2020 |
|
RADHAKRISHNAN UNNITHAN Vs. STATE OF KERALA
|
July 1, 2020 |
|
RADHIKA K.S. Vs. STATE OF KERALA
|
October 15, 2020 |
|
RAFEEQ A. M., Vs. STATE OF KERALA
|
September 7, 2020 |
|
RAFEEQUE Vs. SUB INSPECTOR OF POLICE, KUNNAMKULAM POLICE STATION
|
June 24, 2020 |
|
RAFEEQUE N.A. Vs. UNION OF INDIA
|
December 3, 2020 |
|
RAFI Vs. AYISUMMA
|
February 25, 2020 |
|
RAFIL KUNNOOL Vs. JASEELA
|
May 21, 2020 |
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RAGESH K.C. Vs. STATE OF KERALA
|
August 19, 2020 |
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RAGGIVE Vs. MATHAI
|
January 22, 2020 |
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RAGHAVAN Vs. STATE OF KERALA
|
September 16, 2020 |
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RAGHAVAN Vs. STATE OF KERALA
|
September 25, 2020 |
|
RAGHAVAN A. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
January 8, 2020 |
|
RAGHU K.P Vs. DISTRICT EDUCATIONAL OFFICER
|
September 18, 2020 |
|
RAGHUL C.R. Vs. STATE OF KERALA
|
June 15, 2020 |
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RAGILESH Vs. STATE OF KERALA
|
March 3, 2020 |
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RAHEESH BABU Vs. STATE OF KERALA
|
October 1, 2020 |
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RAHIM Vs. STATE OF KERALA
|
September 24, 2020 |
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RAHIM Vs. STATE OF KERALA
|
September 29, 2020 |
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RAHMATH Vs. STATE OF KERALA
|
March 9, 2020 |
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RAHUL C.B. Vs. STATE OF KERALA
|
August 17, 2020 |
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RAHUL C.J. Vs. STATE OF KERALA
|
October 30, 2020 |
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RAHUL C.J. Vs. STATE OF KERALA
|
March 3, 2020 |
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RAHUL J., Vs. STATE OF KERALA
|
August 24, 2020 |
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RAHUL O.R. AND ORS. Vs. INDIAN INSTITUTE OF SPACE SCIENCE AND TECHNOLOGY AND ORS.
|
May 26, 2020 |
|
RAHUL P.C. Vs. STATE OF KERALA
|
August 4, 2020 |
|
RAHUL RAJ.K Vs. KERALA AGRICULTURAL UNIVERSITY KAU P.O. VELLANIKKARA
|
March 10, 2020 |
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RAHUL SANTHOSH Vs. STATE OF KERALA
|
July 30, 2020 |
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RAHUL SUNIL Vs. STATE OF KERALA
|
April 29, 2020 |
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RAHUL.K.P. Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
March 11, 2020 |
|
RAHUMATH S PROPRIETRESS Vs. STATE TAX OFFICER KOLLAM
|
September 4, 2020 |
|
RAHUMATH.S. Vs. INTELLIGENCE OFFICER SQUAD NO.1
|
August 5, 2020 |
|
RAIMOLL
Vs. COMMERCIAL TAX OFFICER
|
November 10, 2020 |
|
RAJAGIRI RUBBER & PRODUCE COMPANY LIMITED Vs. STATE OF KERALA
|
March 11, 2020 |
|
RAJAGOPAL Vs. STATE OF KERALA
|
July 14, 2020 |
|
RAJAGOPAL @ KEMBABAN BINU Vs. STATE OF KERALA
|
November 10, 2020 |
|
RAJAGOPALAN NAIR Vs. THE STATE OF KERALA AND ORS.
|
December 1, 2020 |
|
RAJAMANIKKAM Vs. VALLIYAMMAL
|
February 13, 2020 |
|
RAJAMMA KOSHY Vs. MEKHA RACHIE GEORGE
|
February 18, 2020 |
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RAJAMOHAN M. B. Vs. STATE OF KERALA
|
October 9, 2020 |
|
RAJAN Vs. STATE OF KERALA
|
November 10, 2020 |
|
RAJAN Vs. STATE OF KERALA
|
September 7, 2020 |
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RAJAN Vs. STATE OF KERALA
|
September 8, 2020 |
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RAJAN Vs. STATE OF KERALA
|
February 18, 2020 |
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RAJAN Vs. STATE OF KERALA
|
February 20, 2020 |
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RAJAN Vs. STATE OF KERALA
|
December 2, 2020 |
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RAJAN Vs. STATE OF KERALA
|
June 4, 2020 |
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RAJAN Vs. STATE OF KERALA
|
August 6, 2020 |
|
RAJAN @ RAMU Vs. STATE OF KERALA
|
May 4, 2020 |
|
RAJAN A.C
Vs. STATE OF KERALA
|
August 19, 2020 |
|
RAJAN ARJUNAN Vs. M/S KLM AXIVA FINVEST LTD
|
May 26, 2020 |
|
RAJAN D. Vs. STATE OF KERALA
|
February 25, 2020 |
|
RAJAN GOPALAN Vs. DIVISIONAL FOREST OFFICER
|
December 15, 2020 |
|
RAJAN PILLAI Vs. ASOKAN
|
July 29, 2020 |
|
RAJAN S/O CHATHAI Vs. CHIEF FOREST CONSERVATOR FOREST HEAD QUARTERS
|
June 23, 2020 |
|
RAJAN S/O CHATHAI Vs. PRINCIPAL CHIEF FOREST CONSERVATOR FOREST HEAD QUARTERS
|
June 17, 2020 |
|
RAJAN THANKAPPAN Vs. STATE OF KERALA
|
September 22, 2020 |
|
RAJAN V.G. Vs. JOSEPH MATHEW
|
November 27, 2020 |
|
RAJAN, Vs. STATE OF KERALA
|
September 30, 2020 |
|
RAJANEESH Vs. STATE OF KERALA
|
September 14, 2020 |
|
RAJANI Vs. STATE OF KERALA
|
September 14, 2020 |
|
RAJARAM KHANDIGE Vs. RAMESH SANTHANAM
|
May 18, 2020 |
|
RAJEEB Vs. STATE OF KERALA
|
September 22, 2020 |
|
RAJEESH Vs. STATE OF KERALA
|
July 22, 2020 |
|
RAJEESH CONTRACTOR Vs. JAYA@BINDHU
|
February 3, 2020 |
|
RAJEEV Vs. STATE OF KERALA
|
April 28, 2020 |
|
RAJEEV ABRAHAM Vs. STATE OF KERALA
|
September 4, 2020 |
|
RAJEEV C. S. Vs. MANOJ M. A.
|
June 29, 2020 |
|
RAJEEV K.R. Vs. INSPECTOR OF POLICE
|
November 6, 2020 |
|
RAJEEV P. NAIR Vs. VAMANAPURAM SERVICE CO-OPERATIVE BANK LTD.
|
February 4, 2020 |
|
RAJEEV V.C. Vs. STATE OF KERALA
|
September 24, 2020 |
|
RAJEEV, Vs. STATE OF KERALA
|
September 28, 2020 |
|
RAJEEVAN A. Vs. STATE OF KERALA
|
April 8, 2020 |
|
RAJEEVAN P. C, Vs. DEPUTY COMMISSIONER HR AND CE (ADMN) DEPARTMENT
|
May 19, 2020 |
|
RAJEEVAN P.C. Vs. DEPUTY COMMISSIONER
|
May 21, 2020 |
|
RAJENDRA PRASAD Vs. STATE OF KERALA
|
June 22, 2020 |
|
RAJENDRAN Vs. STATE OF KERALA
|
August 10, 2020 |
|
RAJENDRAN Vs. STATE OF KERALA
|
November 12, 2020 |
|
RAJENDRAN Vs. LATHIKA
|
December 21, 2020 |
|
RAJENDRAN NAIR B. Vs. STATE OF KERALA
|
March 18, 2020 |
|
RAJENDRAPARASAD ALIAS MANIAN Vs. STATE OF KERALA
|
April 29, 2020 |
|
RAJESH Vs. SREEDEVI
|
March 2, 2020 |
|
RAJESH Vs. STATE OF KERALA
|
September 16, 2020 |
|
RAJESH Vs. STATE OF KERALA
|
October 21, 2020 |
|
RAJESH Vs. STATE OF KERALA
|
October 5, 2020 |
|
RAJESH Vs. STATE OF KERALA
|
September 17, 2020 |
|
RAJESH BABU Vs. CHIEF GENERAL MANAGER TELECOM
|
June 29, 2020 |
|
RAJESH C.R. Vs. STATE OF KERALA
|
March 3, 2020 |
|
RAJESH GEORGE Vs. STATE OF KERALA
|
August 18, 2020 |
|
RAJESH JAYAN Vs. STATE OF KERALA
|
November 20, 2020 |
|
RAJESH KHANNA Vs. STATE OF KERALA
|
August 3, 2020 |
|
RAJESH KOMATH Vs. UNIVERSITY OF CALICUT
|
December 22, 2020 |
|
RAJESH KUMAR Vs. UNION OF INDIA
|
August 14, 2020 |
|
RAJESH SIVASANKARA PILLAI Vs. FEDERAL BANK LTD
|
February 7, 2020 |
|
RAJESH T, BRANCH MANAGER,
IRIVERI SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
March 3, 2020 |
|
RAJESH V.R. Vs. UNION OF INDIA
|
November 13, 2020 |
|
RAJESH.R Vs. JAYA GOPINATHAN
|
December 17, 2020 |
|
RAJESWARI GOPALAN Vs. STATE OF KERALA
|
November 11, 2020 |
|
RAJESWARY Vs. USHA POULOSE
|
January 29, 2020 |
|
RAJI Vs. MAINTENANCE TRIBUNAL
|
September 14, 2020 |
|
RAJI C. Vs. STATE OF KERALA
|
September 17, 2020 |
|
RAJI J.S. Vs. GOURI SARITHA B.
|
November 30, 2020 |
|
RAJI KRISHNAN Vs. STATE OF KERALA
|
November 10, 2020 |
|
RAJIVE AND COMPANY Vs. ASSISTANT COMMISSIONER
|
August 24, 2020 |
|
RAJIVE AND COMPANY Vs. ASST. COMMISSIONER
|
September 17, 2020 |
|
RAJKUMAR S. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 18, 2020 |
|
RAJMOHAN Vs. STATE OF KERALA
|
September 15, 2020 |
|
RAJMOHAN L Vs. SINDHU P B
|
October 7, 2020 |
|
RAJU Vs. K. V. PAULOSE
|
November 3, 2020 |
|
RAJU Vs. STATE OF KERALA
|
October 8, 2020 |
|
RAJU Vs. STATE OF KERALA
|
December 4, 2020 |
|
RAJU Vs. STATE OF KERALA
|
September 24, 2020 |
|
RAJU KURIAN Vs. STATE OF KERALA
|
November 27, 2020 |
|
RAJU KURUVILLA Vs. STATE OF KERALA
|
February 26, 2020 |
|
RAJU M.THOMAS Vs. STATE OF KERALA
|
November 23, 2020 |
|
RAJU NARAYANA SWAMY IAS Vs. UNION OF INDIA
|
December 4, 2020 |
|
RAKHUL KRISHNAN Vs. UNION OF INDIA AND ORS.
|
December 21, 2020 |
|
RAKKAPPAN Vs. EXCISE INSPECTOR
|
June 16, 2020 |
|
RAM SINGH Vs. STATE OF KERALA
|
November 19, 2020 |
|
RAMA KRISHNAN Vs. REX BOBY ARAVIN
|
December 2, 2020 |
|
RAMA NARAYANA PRABHU Vs. STATE OF KERALA
|
March 16, 2020 |
|
RAMABADRAN Vs. UNION OF INDIA
|
February 17, 2020 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
October 19, 2020 |
|
RAMACHANDRAN Vs. NEW INDIA ASSURANCE COMPANY LTD
|
September 9, 2020 |
|
RAMACHANDRAN Vs. STATE OF KERLA
|
November 20, 2020 |
|
RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
August 11, 2020 |
|
RAMACHANDREN PILLAI Vs. TRIBUNAL FOR THE WELFARE OF THE PARENTS AND SENIOR CITIZEN ACT 2007
|
October 15, 2020 |
|
RAMADEVI.R
Vs. STATE OF KERALA
|
August 18, 2020 |
|
RAMAKRISHNAN Vs. STATE OF KERALA
|
October 5, 2020 |
|
RAMAKRISHNAN Vs. STATION HOUSE OFFICER, GURUVAYOOR TEMPLE POLICE STATION
|
January 17, 2020 |
|
RAMAKRISHNAN P Vs. BALAN
|
September 24, 2020 |
|
RAMANAN Vs. STATE OF KERALA
|
December 11, 2020 |
|
RAMANAND R. Vs. STATE OF KERALA
|
November 25, 2020 |
|
RAMANKUTTY Vs. STATE OF KERALA
|
December 4, 2020 |
|
RAMESAN Vs. STATE OF KERALA
|
October 9, 2020 |
|
RAMESAN K. Vs. STATE OF KERALA
|
January 14, 2020 |
|
RAMESH Vs. SUB INSPECTOR OF POLICE, KOZHIKODE DISTRICT
|
September 8, 2020 |
|
RAMESH Vs. STATE OF KERALA
|
September 24, 2020 |
|
RAMESH Vs. STATE OF KERALA
|
June 9, 2020 |
|
RAMESH Vs. STATE OF KERALA
|
June 10, 2020 |
|
RAMESH Vs. STATE OF KERALA
|
November 20, 2020 |
|
RAMESH BABU.S. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 3, 2020 |
|
RAMESH CHENNITHALA Vs. STATE OF KERALA
|
November 24, 2020 |
|
RAMESH CHENNITHALA Vs. STATE OF KERALA
|
August 21, 2020 |
|
RAMESH.V.K Vs. STATE OF KERALA
|
August 19, 2020 |
|
RAMKUMAR R. Vs. CALICUT UNIVERSITY
|
July 15, 2020 |
|
RAMKUMAR RAJAN Vs. STATE OF KERALA
|
August 24, 2020 |
|
RAMLA ABDUL KAREEM Vs. KEERAN SHAHUL HAMEED
|
October 15, 2020 |
|
RAMLA BEEVI A Vs. STATE OF KERALA
|
September 22, 2020 |
|
RAMLATH K.A Vs. STATE OF KERALA
|
November 5, 2020 |
|
RANGAN Vs. MINI
|
March 16, 2020 |
|
RANI RAJANI Vs. SOCIAL JUSTICE DEPARTMENT, GOVERNMENT SECRETARIAT
|
November 27, 2020 |
|
RANJINI GOPALAN Vs. DISTRICT COLLECTOR
|
August 17, 2020 |
|
RANJITH Vs. STATE OF KERALA
|
December 18, 2020 |
|
RANJITH K.R. Vs. SRI.SHANAVAS S.
|
November 11, 2020 |
|
RANJITH.P.C. Vs. ASHA NAIR.P
|
May 20, 2020 |
|
RANJU SIVARAJAN Vs. STATE OF KERALA
|
August 26, 2020 |
|
RAPHEL Vs. TONY NIRMAL
|
August 12, 2020 |
|
RASHEED HOSDURG Vs. STATE OF KERALA
|
December 11, 2020 |
|
RASIYA MOIDHUTTY Vs. STATE OF KERALA
|
October 19, 2020 |
|
RASMI Vs. SURJITH
|
December 14, 2020 |
|
RATHEEMA RAVI Vs. STATE OF KERALA
|
November 30, 2020 |
|
RATHEESH Vs. STATE OF KERALA
|
September 15, 2020 |
|
RATHEESH Vs. STATE OF KERALA
|
July 14, 2020 |
|
RATHEESH KUMAR Vs. STATE OF KERALA
|
September 11, 2020 |
|
RATHEESH P.R. Vs. STATE OF KERALA
|
August 11, 2020 |
|
RATHNAVATHI K. Vs. STATE OF KERALA
|
November 19, 2020 |
|
RATNAM VELAYUDHAN Vs. DEPUTY COLLECTOR
|
August 26, 2020 |
|
RATNAMMA, Vs. SUB INSPECTOR OF POLICE MANGALAPURAM POLICE STATION, THIRUVANANTHAPURAM
|
September 28, 2020 |
|
RATNAVALLI K.R. Vs. KARALAM SERVICE CO-OPERATIVE BANK LTD.
|
May 18, 2020 |
|
RAVEENDHRAN Vs. CHOORNIKKARA GRAMAPANCHAYATH
|
October 22, 2020 |
|
RAVEENDRAN C.S. Vs. SREE NARAYANA CHARITABLE TRUST
|
November 10, 2020 |
|
RAVEENDRAN NAIR Vs. STATE OF KERALA
|
November 27, 2020 |
|
RAVEENDRAN NAIR Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
March 10, 2020 |
|
RAVEENDRAN PILLAI Vs. STATE OF KERALA
|
August 12, 2020 |
|
RAVEENDRAN V G Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), ALAPPUZHA
|
October 15, 2020 |
|
RAVEENDRAN. K.K Vs. STATE OF KERALA
|
August 21, 2020 |
|
RAVEENDRN Vs. CHOORNIKKARA GRAMA PANCHAYAT
|
November 12, 2020 |
|
RAVI Vs. STATE OF KERALA
|
November 10, 2020 |
|
RAVI Vs. STATE OF KERALA
|
December 11, 2020 |
|
RAVI Vs. STATE OF KERALA
|
December 8, 2020 |
|
RAVI Vs. STATE OF KERALA
|
January 10, 2020 |
|
RAVI Vs. STATE OF KERALA
|
July 2, 2020 |
|
RAVI Vs. SHANMUGHAN
|
March 18, 2020 |
|
RAVI O K Vs. STATE OF KERALA
|
September 9, 2020 |
|
RAVI PARAMESWARA RAJA Vs. STATE OF KERALA
|
June 18, 2020 |
|
RAVI TEJAS Vs. STATE OF KERALA
|
November 16, 2020 |
|
RAVIKUMAR Vs. STATE OF KERALA
|
February 18, 2020 |
|
RAVIKUMAR Vs. STATE OF KERALA
|
November 27, 2020 |
|
RAVIKUMAR K. Vs. STATE OF KERALA
|
July 27, 2020 |
|
RAVIKUMAR K. Vs. STATE OF KERALA
|
November 19, 2020 |
|
RAYAROTH R.BHASKARAN Vs. CHALIYOTTU KUNHI MOOSSA HAJI
|
January 30, 2020 |
|
REAL MARKETING Vs. ASSISTANT COMMISSIONER OF CUSTOMS (PREVENTIVE
|
November 25, 2020 |
|
RECHANA A.S Vs. STATE OF KERALA
|
December 9, 2020 |
|
REEGA MARIYA ISSAC Vs. COMMISSIONER FOR ENTRANCE EXAMINATION OFFICE OF THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
|
September 30, 2020 |
|
REENA Vs. STATE OF KERALA
|
September 16, 2020 |
|
REENA C.P. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
|
September 18, 2020 |
|
REENA KUMARI M.K. Vs. DIRECTOR OF GENERAL EDUCATION
|
November 2, 2020 |
|
REENA SAJI Vs. STATE OF KERALA
|
February 5, 2020 |
|
REETHA WILSON Vs. THE STATE OF KERALA AND ORS.
|
July 17, 2020 |
|
REGHU KUMAR Vs. STATE OF KERALA
|
December 2, 2020 |
|
REGHU P.K Vs. DISTRICT COLLECTOR
|
February 13, 2020 |
|
REGHUNATH Vs. JEEVADHARA INSTITUTE OF NUERO DEVELOPMENT AND RESEARCH
|
September 16, 2020 |
|
REGHUVARAN Vs. JAYESH
|
November 5, 2020 |
|
REGI @ REGIMON T.V. Vs. ANITHA BINO
|
July 6, 2020 |
|
REGIONAL DIRECTOR Vs. TINU KURIAKOSE
|
July 15, 2020 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. THOMAS
|
December 21, 2020 |
|
REGIONAL TRANSPORT AUTHORITY Vs. HARIDAS P. RAVINDRAN
|
February 26, 2020 |
|
REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. KERALA POLICE HOUSING CO-OPERATIVE SOCIETY LTD.
|
January 7, 2020 |
|
REGISTRAR, KERALA AGRICULTURAL UNIVERSITY Vs. B.VIJAYAKUMAR PERMANENT LABOURER
|
March 16, 2020 |
|
REHABILITATION PLANTATION LIMITED Vs. NAGAMMAL .C
|
August 14, 2020 |
|
REHABILITATIONS PLANTATIONS LTD.
Vs. PUNALUR MUNICIPALITY
|
March 9, 2020 |
|
REJANISH K.V. Vs. K.DEEPA
|
October 14, 2020 |
|
REJEESH.R. Vs. M.A.RAVEENDRAN
|
May 19, 2020 |
|
REJI RAJU Vs. STATE OF KERALA
|
April 29, 2020 |
|
REJI S.R Vs. STATE OF KERALA
|
December 22, 2020 |
|
REJIMON C.B. Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 25, 2020 |
|
REJITH Vs. STATE OF KERALA
|
January 6, 2020 |
|
REKHA BENNY Vs. STATE OF KERALA
|
February 13, 2020 |
|
REKHA.V.R Vs. PRINCIPAL SECRETARY
|
February 19, 2020 |
|
RELIANCE GENERAL INSURANCE CO. LTD Vs. AMBIKA KUMARI K.
|
March 20, 2020 |
|
RELIANCE SECURITY AGENCY Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
May 21, 2020 |
|
REMANI Vs. MAJEDA
|
February 20, 2020 |
|
REMAVATHI C.V. Vs. STATE OF KERALA
|
November 3, 2020 |
|
REMEES RAJ Vs. STATE OF KERALA
|
May 22, 2020 |
|
REMYA RAMDAS Vs. STATE OF KERALA
|
July 1, 2020 |
|
REMYA VIDHU
Vs. STATE OF KERALA
|
August 13, 2020 |
|
RENAISSANCE Vs. COMMERCIAL TAX OFFICER (LUXURY TAX)
|
June 24, 2020 |
|
RENANDRANADHAN Vs. STATE OF KERALA
|
October 27, 2020 |
|
RENGY M. Vs. UNION OF INDIA
|
October 6, 2020 |
|
RENJILAL DAMODARAN Vs. ASST. STATE TAX OFFICER
|
November 20, 2020 |
|
RENJINI SUNIL Vs. STATE OF K ERALA
|
August 12, 2020 |
|
RENJITH J.V. Vs. STATE OF KERALA
|
August 26, 2020 |
|
RENJITH K.R. Vs. STATE OF KERALA
|
September 14, 2020 |
|
RENJITH M.T Vs. STATE OF KERALA
|
January 23, 2020 |
|
RENJITH RAJU Vs. S. SYAM
|
November 18, 2020 |
|
RENJITH RAJU Vs. STATE OF KERALA
|
November 4, 2020 |
|
RENJITH RAJU : RAHUL KRISHNA Vs. STATE OF KERALA
|
November 4, 2020 |
|
RENJU Vs. DISTRICT COLLECTOR COLLECTORATE
|
March 3, 2020 |
|
RENJU Vs. VIJITHA
|
January 29, 2020 |
|
RENJU SOMAN Vs. STATE OF KERALA
|
July 27, 2020 |
|
RENKASWAMY Vs. STATE OF KERALA
|
May 18, 2020 |
|
RENU NINAN Vs. SHIFA HIRE PURCHASE LTD
|
July 9, 2020 |
|
RENUKA THILAKRAJ Vs. CORPORATION OF THRISSUR
|
November 3, 2020 |
|
RENUKA V S Vs. STATE OF KERALA
|
August 6, 2020 |
|
RESHMA BABY Vs. STATE OF KERALA
|
October 13, 2020 |
|
RESHMA S. NAIR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
October 1, 2020 |
|
RESHMA SALIM Vs. MANAGER
|
August 26, 2020 |
|
RESHMI R.NAIR Vs. STATE OF KERALA
|
August 3, 2020 |
|
RETNAMMA Vs. STATE OF KERALA
|
August 12, 2020 |
|
RETNAMMA RAJI BHAVANAM Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
September 29, 2020 |
|
REV NOBLE PHILIP Vs. NEVIN NOBLE
|
July 17, 2020 |
|
REV. J.MOHAN RAJ Vs. PRINCIPAL SECRETARY DEPARTMENT OF GENERAL EDUCATION
|
March 9, 2020 |
|
REVATHY APARTMENTS PVT LTD Vs. DILEEP KUMAR
|
March 4, 2020 |
|
RIA ANN THOMAS Vs. STATE OF KERALA
|
October 1, 2020 |
|
RIBIN K.A. Vs. STATE OF KERALA
|
December 16, 2020 |
|
RIBIN T B Vs. STATE OF KERALA
|
September 4, 2020 |
|
RIJI G.NAIR Vs. STATE OF KERALA
|
December 3, 2020 |
|
RINSHAD Vs. STATE OF KERALA
|
July 10, 2020 |
|
RINTU ALIAS RINTU RAJAN Vs. STATION HOUSE OFFICER
|
August 18, 2020 |
|
RITHUL MOHAN.T.R. Vs. STATE OF KERALA
|
February 12, 2020 |
|
RIYAS Vs. STATE OF KERALA
|
April 17, 2020 |
|
RIYAS K Vs. SUB INSPECTOR OF POLICE KALPATTA POLICE STATION, KOZHIKODE
|
September 30, 2020 |
|
RIYAS K.K. Vs. STATE OF KERALA
|
November 25, 2020 |
|
RMP INFOTEC PVT.LTD. COMPANY Vs. STATE OF KERALA
|
September 18, 2020 |
|
ROBERT Vs. STATE OF KERALA
|
September 23, 2020 |
|
ROBIN Vs. STATE OF KERALA
|
January 15, 2020 |
|
ROBIN Vs. STATE OF KERALA
|
August 20, 2020 |
|
ROBINS JOSEPH Vs. STATE OF KERALA
|
December 4, 2020 |
|
ROBY BABY M. Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
|
January 14, 2020 |
|
ROHINI V Vs. REGIONAL MANAGER
|
December 2, 2020 |
|
ROHIT P. RAMESH Vs. UNION OF INDIA
|
October 5, 2020 |
|
ROHITH P.RAMESH Vs. UNION OF INDIA
|
December 2, 2020 |
|
ROJAN THOMAS MALAKHI Vs. SECRETARY
|
July 10, 2020 |
|
ROMEO JACOB Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) THRISSUR
|
October 14, 2020 |
|
RONAL ALEX Vs. STATE OF KERALA
|
March 5, 2020 |
|
ROOPAM ENGINEERS & CONTRACTORS PVT. LTD. Vs. BHARATH SANCHAR NIGAM LTD.
|
November 4, 2020 |
|
ROOPESH T.U. Vs. STATE OF KERALA
|
September 28, 2020 |
|
ROOPITHA PAVITHRAN N Vs. STATE OF KERALA
|
March 2, 2020 |
|
ROSAMMA GEORGE Vs. STATE OF KERALA
|
September 15, 2020 |
|
ROSAMMA VARGHESE Vs. DAISY SHAJI
|
March 17, 2020 |
|
ROSHINI.G.R Vs. STATE OF KERALA
|
August 11, 2020 |
|
ROSILY JOHN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 22, 2020 |
|
ROSS DELIGHTS Vs. REVENUE DIVISIONAL OFFICER
|
December 15, 2020 |
|
ROTARY CLUB OF CALICUT Vs. MUNICIPAL CORPORATION OF KOZHIKODE
|
March 9, 2020 |
|
ROY Vs. STATE OF KERALA
|
December 11, 2020 |
|
ROY KURIAN Vs. DISTRICT GEOLOGIST
|
July 6, 2020 |
|
ROY S JOHNSON Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
September 29, 2020 |
|
ROY V. KURUVILA Vs. STATE OF KERALA
|
November 6, 2020 |
|
ROY V. KURUVILA Vs. STATE OF KERALA
|
November 11, 2020 |
|
ROYAL GOAN BEACH RESORTS LLP Vs. STATE OF KERALA
|
November 26, 2020 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SREEKALA K.
|
July 15, 2020 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED AND ORS. Vs. THRESSIAMMA AND ORS.
|
December 9, 2020 |
|
ROYALE EDIBLE COMPANY Vs. STATE TAX OFFICER
|
December 18, 2020 |
|
ROYSON MATHEW Vs. MINIMOL.K.
|
May 19, 2020 |
|
RUBBER BOARD Vs. S. VEERAPUTHRAN
|
September 15, 2020 |
|
RUGMINI BOBAN Vs. STATE OF KERALA
|
November 12, 2020 |
|
RUKMANI Vs. ACCOUNTANT GENERAL
|
December 9, 2020 |
|
RUTH RAPHEL Vs. PRINCIPAL, ST. PAULS PUBLIC SCHOOL
|
October 20, 2020 |
|
S Vs. UNION OF INDIA REPRESENTED
|
December 11, 2020 |
|
S ABHIRAMI Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
March 16, 2020 |
|
S AIYAPPAN PILLAI, Vs. STATE OF KERALA
|
September 30, 2020 |
|
S GOPAL KAMATH(COCHIN) (P) LTD Vs. V K PUSHKARAN
|
October 20, 2020 |
|
S VENUGOPAL Vs. M. MUHAMMAD HUWAIZ
|
September 8, 2020 |
|
S. ANILKUMAR Vs. STATE OF KERALA AND ORS.
|
September 11, 2020 |
|
S. N. D. P. SAKHA YOGAM Vs. SUBIN KUMAR V S
|
October 1, 2020 |
|
S. REMAKUMARI Vs. SANKARA PILLAI
|
November 24, 2020 |
|
S. U. T. HOSPITAL Vs. LABOUR COURT, KOLLAM
|
August 12, 2020 |
|
S.ABDUL HAMEED Vs. INCOME TAX OFFICER
|
September 24, 2020 |
|
S.ABHIRAMI Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
January 14, 2020 |
|
S.ABHIRAMI Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
March 16, 2020 |
|
S.AMINA Vs. STATE OF KERALA
|
December 21, 2020 |
|
S.AYYAPPANKUTTY Vs. R.RAJALAKSHMI
|
November 30, 2020 |
|
S.BIJU Vs. KERALA STATE ROAD TRANSOPRT CORPORATION
|
August 21, 2020 |
|
S.BINDU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
November 26, 2020 |
|
S.G. DAVIS Vs. STATE OF KERALA
|
February 6, 2020 |
|
S.GOPALAKRISHNAN Vs. S.JAGAN MOHAN
|
September 17, 2020 |
|
S.J.JAYARAM Vs. CORPORATION OF THIRUVANANTHAPURAM
|
September 14, 2020 |
|
S.JAYAKUMAR Vs. STATE OF KERALA
|
December 3, 2020 |
|
S.JAYASREE Vs. REPCO HOME FINANCE LTD.
|
June 12, 2020 |
|
S.JOSEPH
Vs. STATE OF KERALA
|
November 3, 2020 |
|
S.LALU Vs. TRAVANCORE DEVASWOM BOARD
|
December 4, 2020 |
|
S.MOHAMMED SALIM Vs. A.K.SASIKUMAR
|
July 10, 2020 |
|
S.N.D.P. YOGAM TRAINING COLLEGE Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
|
October 19, 2020 |
|
S.PRABHAKARAN NAIR Vs. STATE OF KERALA
|
October 16, 2020 |
|
S.RAJALAKSHMY Vs. SASIDHARAN K.V.
|
October 8, 2020 |
|
S.RAJAN
Vs. STATE OF KERALA
|
March 4, 2020 |
|
S.RAJKUMAR Vs. THE TAHSILDAR, DEVIKULAM
|
March 18, 2020 |
|
S.RAVIKUMAR
Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
|
March 2, 2020 |
|
S.S.SATHEESA CHANDRAN Vs. STATE OF KERALA
|
November 24, 2020 |
|
S.SAJEEV
Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
November 16, 2020 |
|
S.SAJEEV Vs. THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
May 19, 2020 |
|
S.SANIL KUMAR Vs. B.ANDREW PRABHU
|
December 3, 2020 |
|
S.SHAFEEK Vs. STATE OF KERALA
|
February 5, 2020 |
|
S.SHYLA DAS Vs. STATE OF KERALA
|
October 12, 2020 |
|
S.SUBRAMANIAM Vs. STATE OF KERALA
|
October 6, 2020 |
|
S.SURESH KUMAR Vs. ANILA KUMARAN NAIR
|
December 18, 2020 |
|
S.UNNIKRISHNAN Vs. STATE OF KERALA
|
June 3, 2020 |
|
S.V.MOHAMMED HARIS Vs. DISTRICT COLLECTOR, KANNUR AND CHAIRMAN, DDMA
|
July 22, 2020 |
|
S.V.VIMAL Vs. TRAVANCORE TITANIUM PRODUCTS LTD
|
October 15, 2020 |
|
S.VENU POTTI Vs. TRAVANCORE DEVASWOM BOARD
|
December 15, 2020 |
|
S.VINOD Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
November 13, 2020 |
|
SAABIR Vs. STATE OF KERALA
|
September 9, 2020 |
|
SABARMATHY ROAD-KAIYATH LANE RESIDENTS ASSOCIATION Vs. DISTRICT DISASTER MANAGEMENT AUTHORITY
|
December 11, 2020 |
|
SABEER V.K Vs. KONNI GRAMA PANCHAYAT
|
September 17, 2020 |
|
SABI AUGUSTINE Vs. STATE OF KERALA
|
March 2, 2020 |
|
SABIR N.S Vs. SAJANA ASSEEM
|
September 15, 2020 |
|
SABITH.B Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
March 17, 2020 |
|
SABITHA BEEVI Vs. CORPORATION OF THIRUVANANTHAPURAM
|
March 17, 2020 |
|
SABITHA SANJAY Vs. DISTRICT COLLECTOR
|
July 3, 2020 |
|
SABU Vs. STATE OF KERALA
|
June 15, 2020 |
|
SABU Vs. STATE OF KERALA
|
December 2, 2020 |
|
SABU @ SABUNATHAN Vs. EXCISE INSPECTOR BALUSSERY
|
August 17, 2020 |
|
SABU @ SACHU Vs. STATE OF KERALA
|
July 1, 2020 |
|
SABU ISSAC Vs. ANTONY CHACKO
|
October 5, 2020 |
|
SABU JOSEPH Vs. KERALA STATE ELECTION COMMISSION
|
February 28, 2020 |
|
SABU THOMAS, ARANGASSERIL GRACE VILLA, KARAPUZHA, KOTTAYAM Vs. STATE OF KERALA
|
December 9, 2020 |
|
SABU V.V Vs. STATE OF KERALA
|
December 9, 2020 |
|
SABU VARGHESE GEORGE Vs. AUTHORIZED OFFICER
|
March 16, 2020 |
|
SACRED HEART MONASTERY THEVARA Vs. INCOME TAX OFFICER EXEMPTION WARD, SANJUAN TOWER
|
September 29, 2020 |
|
SADAJAYA M.P. Vs. STATE OF KERALA
|
October 19, 2020 |
|
SADASIVAN E.R. Vs. STATE OF KERALA
|
July 13, 2020 |
|
SADEER KINAKOOL CHALANDAYIL Vs. STATE OF KERALA
|
August 4, 2020 |
|
SADIQ ALI Vs. STATE OF KERALA
|
August 21, 2020 |
|
SAFARULLA K. Vs. STATE OF KERALA
|
August 6, 2020 |
|
SAFARULLAKHAN Vs. STATE OF KERALA
|
September 4, 2020 |
|
SAFEER Vs. STATE OF KERALA
|
October 30, 2020 |
|
SAFEER RAHMAN Vs. STATE OF KERALA
|
April 30, 2020 |
|
SAFIYA V. Vs. STATE OF KERALA
|
December 1, 2020 |
|
SAGAR KAREEM Vs. DIRECTOR GENERAL OF POLICE
|
February 26, 2020 |
|
SAHADEVAN Vs. STATE OF KERALA
|
August 3, 2020 |
|
SAHADEVAN M.R. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
November 23, 2020 |
|
SAHARATH V.P. Vs. STATE OF KERALA
|
October 21, 2020 |
|
SAHARSH B. Vs. STATE OF KERALA
|
July 21, 2020 |
|
SAHAYARAJ Vs. STATE OF KERALA
|
September 4, 2020 |
|
SAHEER. P.H. Vs. STATE OF KERALA
|
December 17, 2020 |
|
SAHEER.P.H Vs. STATE OF KERALA
|
December 17, 2020 |
|
SAHEERABANU Vs. ANITHA
|
February 5, 2020 |
|
SAHIR N.P., Vs. SUB COLLECTOR
|
August 21, 2020 |
|
SAIDALAVI Vs. STATE OF KERALA
|
December 21, 2020 |
|
SAIDALAVI Vs. STATE OF KERALA
|
January 16, 2020 |
|
SAIDALI Vs. STATE OF KERALA
|
November 3, 2020 |
|
SAIJA RANI. P Vs. STATE OF KERALA
|
August 19, 2020 |
|
SAIKUTTAN.O.N Vs. KERALA STATE ELECTRICITY BOARD LTD
|
August 11, 2020 |
|
SAINUDHEEN N.P. Vs. STATE OF KERALA
|
November 4, 2020 |
|
SAINUDHEEN, Vs. FOUSIYA,
|
October 7, 2020 |
|
SAITHALI NEELANGADANAGED Vs. STATE OF KERALA
|
June 8, 2020 |
|
SAJAN K.THOMAS Vs. STATE OF KERALA
|
August 4, 2020 |
|
SAJANA ANAND Vs. MARRIAGE OFFICER SUB REGISTRAR OFFICE
|
January 13, 2020 |
|
SAJANA.T.N Vs. STATE OF KERALA
|
December 8, 2020 |
|
SAJEEM T., Vs. STATE OF KERALA
|
August 25, 2020 |
|
SAJEENDRAN Vs. KABEER
|
December 14, 2020 |
|
SAJEER@UMMER SAJEER Vs. STATE OF KERALA
|
September 7, 2020 |
|
SAJEEV Vs. STATE OF KERALA
|
October 9, 2020 |
|
SAJEEV Vs. ELDHO P. MATHEW
|
March 17, 2020 |
|
SAJEEV KARUN Vs. STATE OF KERALA
|
November 18, 2020 |
|
SAJEEV KUMAR Vs. NEELAM SREEKUMAR
|
July 22, 2020 |
|
SAJEEV KUMAR Vs. RAJEEV
|
July 14, 2020 |
|
SAJEEV S. Vs. RT. REV. A.DHARMARAJ RASLAM
|
November 4, 2020 |
|
SAJEEVAN Vs. JEEJA AND ORS.
|
February 25, 2020 |
|
SAJEEVAN Vs. COMMISSIONER, HR AND CE DEPARTMENT
|
December 4, 2020 |
|
SAJEEVAN Vs. STATE OF KERALA
|
October 7, 2020 |
|
SAJI Vs. STATE OF KERALA
|
May 19, 2020 |
|
SAJI Vs. STATE OF KERALA
|
June 4, 2020 |
|
SAJI Vs. STATE OF KERALA
|
December 11, 2020 |
|
SAJI Vs. STATE OF KERALA
|
December 16, 2020 |
|
SAJI JOHN Vs. STATE OF KERALA
|
December 9, 2020 |
|
SAJI PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
|
August 4, 2020 |
|
SAJI T.P. Vs. STATE OF KERALA
|
April 11, 2020 |
|
SAJI T.P. Vs. STATE OF KERALA
|
February 25, 2020 |
|
SAJI VARGHESE Vs. REGISTRAR OF MARRIAGES (COMMON) AND SECRETARY VAZHAPPALLY GRAMA PANCHAYATH, KOTTAYAM DISTRICT
|
September 4, 2020 |
|
SAJIMOL P. Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVT. DEPARTMENT OF CO OPERATION
|
March 3, 2020 |
|
SAJIN Vs. STATE OF KERALA
|
April 1, 2020 |
|
SAJIN Vs. STATE OF KERALA
|
December 18, 2020 |
|
SAJIN Vs. STATE OF KERALA
|
December 7, 2020 |
|
SAJINA.J.S Vs. DISTRICT MAGISTRATE
|
February 25, 2020 |
|
SAJITH Vs. STATE OF KERALA
|
February 25, 2020 |
|
SAJITHA, Vs. AUTHORISED OFFICER, UNDER SECURITIZATION ACT, QUILON CO-OPERATIVE URBAN BANK LTD
|
September 29, 2020 |
|
SAJITHA.S.V Vs. SECRETARY
|
September 7, 2020 |
|
SAJO VARGHESE Vs. VIJAYAPURAM GRAMA PANCHAYAT
|
November 9, 2020 |
|
SAJU E.P. Vs. SREEMOOLANAGARAM GRAMA PANCHAYAT
|
October 7, 2020 |
|
SAJU G., Vs. STATE OF KERALA
|
September 9, 2020 |
|
SAJU R.L. Vs. KERALA STATE ELECTRICITY BOARD
|
February 28, 2020 |
|
SAJU THURUTHIKUNNEL Vs. STATE OF KERALA
|
February 12, 2020 |
|
SAJU.P. Vs. STATE OF KERALA
|
February 20, 2020 |
|
SAKEER AHAMMED BHUTO M. S. Vs. KHADI AND VILLAGE INDUSTRIES BOARD
|
June 25, 2020 |
|
SAKKEER K.A. Vs. STATE OF KERALA
|
April 4, 2020 |
|
SAKLAIN Vs. STATE OF KERALA
|
September 23, 2020 |
|
SALABHA BAIJU Vs. STATE OF KERALA
|
November 25, 2020 |
|
SALAHUDEEN Vs. COLLECTOR
|
December 16, 2020 |
|
SALAHUDEEN.A. Vs. MOSSUS D CRUZ
|
June 5, 2020 |
|
SALEEM Vs. STATE OF KERALA
|
September 14, 2020 |
|
SALI Vs. STATE OF KERALA
|
March 9, 2020 |
|
SALIH INDUSTRIAL ENTERPRISES PVT. LTD Vs. J.VASANTHA
|
November 19, 2020 |
|
SALIM Vs. ABDUL SALIM
|
June 11, 2020 |
|
SALIM Vs. SIVANANDAN K.S.
|
July 16, 2020 |
|
SALIM A.M. Vs. FOOD INSPECTOR
|
May 21, 2020 |
|
SALIM P P Vs. STATE OF KERALA
|
November 26, 2020 |
|
SALINI Vs. FEROKE MUNCIPALITY
|
October 14, 2020 |
|
SALMA Vs. THAMPI V.J
|
March 11, 2020 |
|
SALMANUL FARIS Vs. STATE OF KERALA
|
March 11, 2020 |
|
SALMANUL FARIS Vs. UNION TERRITORY OF LAKSHADWEEP
|
March 2, 2020 |
|
SALOMI
Vs. SHERLY JACKSON
|
March 12, 2020 |
|
SAM JOSEPH Vs. CHAIRMAN AND MANAGING DIRECTOR INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
August 7, 2020 |
|
SAM JOSEPH Vs. CHAIRMAN AND MANAGING DIRECTOR
|
July 24, 2020 |
|
SAM SABU Vs. GENERAL PRESIDENT
|
February 26, 2020 |
|
SAMASTHA NAIR SAMAJAM Vs. STATE OF KERALA
|
August 5, 2020 |
|
SAMEER Vs. STATE OF KERALA
|
September 9, 2020 |
|
SAMEER Vs. STATE OF KERALA
|
November 20, 2020 |
|
SAMEER MOTTEMMAL Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST
|
March 20, 2020 |
|
SAMS PROPERTY DEVELOPERS & HOTELS (P) LTD. Vs. STATE OF KERALA
|
June 25, 2020 |
|
SAMSON K.J Vs. NAZEER T.M
|
March 20, 2020 |
|
SAMUEL Vs. STATE OF KERALA
|
September 16, 2020 |
|
SAMUEL & JOSEPH HOTEL PVT. LTD Vs. COMMISSIONER OF EXCISE THIRUVANANTHAPURAM
|
January 10, 2020 |
|
SAMUEL VARGHESE Vs. STATE OF KERALA
|
July 23, 2020 |
|
SANA FATHIMA Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
November 25, 2020 |
|
SANAL Vs. STATE OF KERALA
|
May 12, 2020 |
|
SANAL KUMAR Vs. STATE OF KERALA
|
November 9, 2020 |
|
SANAL ROBERT Vs. STATE OF KERALA
|
September 14, 2020 |
|
SANDEEP Vs. STATE OF KERALA
|
March 2, 2020 |
|
SANDEEP KALYADAN Vs. MATTANNUR MUNCIPALITY
|
July 3, 2020 |
|
SANDEEP MEHTA Vs. STATE OF KERALA
|
June 29, 2020 |
|
SANDHYA J. KRISHNAN Vs. STATE OF KERALA
|
October 8, 2020 |
|
SANDHYA RANI.G Vs. STATE OF KERALA
|
March 13, 2020 |
|
SANDHYAVU A Vs. SREENIVASAN
|
September 16, 2020 |
|
SANDRA PRADEEP Vs. STATE OF KERALA
|
March 10, 2020 |
|
SANDRAMOL JOSHY Vs. STATE OF KERALA
|
November 12, 2020 |
|
SANEER Vs. STATE OF KERALA
|
October 5, 2020 |
|
SANEESH Vs. STATE OF KERALA
|
January 7, 2020 |
|
SANGEETHA ANAND Vs. UNION OF INDIA
|
October 19, 2020 |
|
SANGEETHA R. Vs. STATE BANK OF INDIA
|
December 16, 2020 |
|
SANGEETHA.K Vs. STATE OF KERALA
|
August 17, 2020 |
|
SANIFA MUSTHAFA Vs. REGIONAL, OFFICER CBSE, CHENNAI, TAMIL NADU
|
October 22, 2020 |
|
SANIJA A. AND ORS. Vs. STATE OF KERALA AND ORS.
|
May 25, 2020 |
|
SANIL C U Vs. STATE OF KERALA
|
September 29, 2020 |
|
SANIL K. JAMES Vs. STATE OF KERALA
|
February 11, 2020 |
|
SANIL KUMAR V. T. Vs. STATE OF KERALA
|
July 6, 2020 |
|
SANIL M.S Vs. KEECHERI SERVICE CO-OPERATIVE BANK LTD
|
August 21, 2020 |
|
SANIL VARGHESE Vs. THIRUVALLA MUNICIPALITY
|
February 24, 2020 |
|
SANISH V. Vs. FOOD INSPECTOR, KUNNAMANGALAM CIRCLE, KUNNAMANGALAM,
|
August 7, 2020 |
|
SANJAI LAL Vs. STATE OF KERALA
|
September 14, 2020 |
|
SANJANA ANAND Vs. CHAIRPERSON
|
February 18, 2020 |
|
SANJAY VITHAL DAS SAMPAT Vs. GOVERNMENT OF INDIA
|
January 31, 2020 |
|
SANJEETH S SADATH Vs. STATE OF KERALA
|
December 22, 2020 |
|
SANJEEV Vs. STATE OF KERALA
|
August 7, 2020 |
|
SANJEEV V.M. Vs. KERALA STATE FINANCIAL ENTERPRISES LTD. AND ORS.
|
February 26, 2020 |
|
SANJO CHARITABLE AND EDUCATIONAL TRUST Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 2, 2020 |
|
SANKAR RAJA M. V. Vs. STATE OF KERALA
|
November 17, 2020 |
|
SANKARAN NAIR Vs. STATE OF KERALA
|
March 11, 2020 |
|
SANKARANARAYANAN Vs. RAVINDRAN
|
October 15, 2020 |
|
SANKUNNI Vs. STATE OF KERALA
|
March 10, 2020 |
|
SANNASI AND ORS. Vs. THE MANAGER, NATIONAL INSURANCE CO. LTD.
|
January 6, 2020 |
|
SANOJ SHAHUL Vs. TRAVANCORE COCHIN COUNCIL OF MODERN MEDICINE
|
December 18, 2020 |
|
SANOJ SHAHUL Vs. TRAVANCORE COCHIN COUNCIL OF MODERN MEDICINE
|
August 5, 2020 |
|
SANOOP Vs. STATE OF KERALA
|
September 22, 2020 |
|
SANTHA AND ORS. Vs. KERALA STATE ELECTRICITY BOARD, TVM AND ORS.
|
March 18, 2020 |
|
SANTHAKUMARI Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
|
November 26, 2020 |
|
SANTHAKUMARI B. Vs. STATE OF KERALA
|
November 12, 2020 |
|
SANTHI.C.K Vs. STATE OF KERALA
|
February 11, 2020 |
|
SANTHOSH
Vs. STATE OF KERALA
|
May 4, 2020 |
|
SANTHOSH Vs. STATE OF KERALA
|
March 18, 2020 |
|
SANTHOSH Vs. STATION HOUSE OFFICER
|
April 11, 2020 |
|
SANTHOSH Vs. STATE OF KERALA
|
June 3, 2020 |
|
SANTHOSH Vs. STATE OF KERALA
|
July 15, 2020 |
|
SANTHOSH Vs. SUB INSPECTOR OF POLICE
|
October 22, 2020 |
|
SANTHOSH Vs. STATE OF KERALA
|
October 9, 2020 |
|
SANTHOSH Vs. STATE OF KERLA
|
October 23, 2020 |
|
SANTHOSH A.B Vs. UNION OF INDIA
|
August 17, 2020 |
|
SANTHOSH ANTONIO S. NETTO Vs. JOSHY THOMAS
|
March 11, 2020 |
|
SANTHOSH K.B. Vs. DISTRICT COLLECTOR
|
November 10, 2020 |
|
SANTHOSH KORAMANGALAM Vs. STATE OF KERALA
|
June 11, 2020 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA
|
March 12, 2020 |
|
SANTHOSH KUMAR S. Vs. STATE OF KERALA
|
March 23, 2020 |
|
SANTHOSH KUMAR.S. Vs. JAYASREE DAMODARAN
|
February 18, 2020 |
|
SANTHOSH M. Vs. COMMISSIONER HR
|
July 17, 2020 |
|
SANTHOSH MAHESHWAR Vs. CITY POLICE COMMISSIONER
|
October 1, 2020 |
|
SANTHOSH MATHAI Vs. VISWAS METHA
|
October 16, 2020 |
|
SANTHOSH N.C. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
January 24, 2020 |
|
SANTHOSH THOMAS KANDAMCHIRA Vs. KOTTAYAM MUNICIPALITY, MUNICIPAL OFFICE, KOTTAYAM
|
October 22, 2020 |
|
SANTHOSHKUMAR K.V. ALIAS SANTHOSH PANIKER Vs. KERALA STATE ELECTION COMMISSION
|
November 30, 2020 |
|
SANTHOSHKUMAR PALANTHONI Vs. STATE OF KERALA
|
September 29, 2020 |
|
SANTHOSHKUMAR S. Vs. CHURCH OF SOUTH INDIA
|
June 30, 2020 |
|
SANTHY Vs. STATE OF KERALA
|
December 2, 2020 |
|
SANTIAGO R. Vs. STATE OF KERALA
|
July 24, 2020 |
|
SANTOSH PAUL Vs. DEPUTY COMMANDANT
|
July 13, 2020 |
|
SAPISH Vs. STATE OF KERALA
|
November 18, 2020 |
|
SARA Vs. ARBITRATOR (N.H.) AND DISTRICT COLLECTOR
|
November 4, 2020 |
|
SARAN G. Vs. RAJAN.N.KHOBRAGADE IAS
|
February 11, 2020 |
|
SARANYA Vs. MANAGING DIRECTOR
|
November 5, 2020 |
|
SARASAMMA Vs. DISTRICT COLLECTOR
|
May 20, 2020 |
|
SARASWATHI Vs. KAMALAKSHIAMMA
|
January 13, 2020 |
|
SARATH Vs. STATE OF KERALA
|
September 18, 2020 |
|
SARATH Vs. STATE OF KERALA
|
May 12, 2020 |
|
SARATH Vs. STATE OF KERALA
|
December 9, 2020 |
|
SARATH GEETHU MOHAN Vs. STATE OF KERALA
|
October 1, 2020 |
|
SARATH K.P. Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
|
October 21, 2020 |
|
SARATHKUMAR K. Vs. STATE OF KERALA
|
November 30, 2020 |
|
SARAVANANS Vs. STATE OF KERALA
|
December 7, 2020 |
|
SAREENA T.E. Vs. STATE OF KERALA
|
January 21, 2020 |
|
SARI VINOD Vs. STATE OF KERALA
|
September 23, 2020 |
|
SARIKA.S
Vs. STATE OF KERALA
|
August 11, 2020 |
|
SARITHA S. P. Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 5, 2020 |
|
SARMAKANI Vs. STATE OF KERALA
|
May 21, 2020 |
|
SARMAKANI AND ORS. Vs. STATE OF KERALA AND ORS.
|
May 27, 2020 |
|
SAROJ V. HARIDAS Vs. DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE
EDUCATION
|
May 19, 2020 |
|
SASANKAN P Vs. KAYAMKULAM MUNICIPALITY
|
August 24, 2020 |
|
SASI Vs. STATE OF KERALA
|
May 13, 2020 |
|
SASI Vs. STATE OF KERALA
|
June 3, 2020 |
|
SASI Vs. STATE OF KERALA
|
July 1, 2020 |
|
SASI V. C. Vs. KERALA STATE ELECTION COMMISSION
|
November 27, 2020 |
|
SASI V.C Vs. KERALA STATE ELECTION COMMISSION
|
November 25, 2020 |
|
SASI, KORACHANKANDY VEEDU Vs. STATE OF KERALA
|
February 13, 2020 |
|
SASIDHARAN Vs. SUDARSANAN
|
October 19, 2020 |
|
SASIDHARAN Vs. STATE OF KERALA
|
September 17, 2020 |
|
SASIDHARAN Vs. THAHIRA BHANU
|
March 12, 2020 |
|
SASIDHARAN Vs. STATE OF KERALA
|
September 18, 2020 |
|
SASIDHARAN Vs. UNION OF INDIA
|
June 26, 2020 |
|
SASIKALA C.K Vs. STATE OF KERALA
|
December 17, 2020 |
|
SASIKUMAR Vs. STATE OF KERALA
|
November 20, 2020 |
|
SASIKUMAR S. Vs. CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGHY
|
October 21, 2020 |
|
SASIKUMAR, ASSISTANT REGISTRAR/GENERAL MANAGER, AYURDHARA PHARMACEUTICALS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
February 20, 2020 |
|
SASIKUMARAN Vs. ABDURAHIMAN KARATTUCHALI
|
December 7, 2020 |
|
SATHEESAN Vs. STATE OF KERALA
|
December 11, 2020 |
|
SATHEESAN M.P. Vs. KANNUR DISTRICT CO-OPERATIVE BANK
|
June 24, 2020 |
|
SATHEESAN.K Vs. STATE OF KERALA
|
September 15, 2020 |
|
SATHEESH Vs. STATE OF KERALA
|
November 19, 2020 |
|
SATHEESH Vs. STATE OF KERALA
|
February 5, 2020 |
|
SATHEESH BABU Vs. AUTHORISED OFFICER, CANARA BANK
|
December 4, 2020 |
|
SATHEESH CHANDRA BABU Vs. MANAGING DIRECTOR, KERALA STATE WAREHOUSING CORPORATION
|
August 18, 2020 |
|
SATHEESH CHANDRAN.S Vs. STATE OF KERALA
|
March 23, 2020 |
|
SATHEESH KUMAR Vs. ANEESH AND ORS.
|
July 29, 2020 |
|
SATHEESH KUMAR Vs. STATE OF KERALA
|
July 23, 2020 |
|
SATHEESH KUMAR B. Vs. REVENUE DIVISIONAL OFFICER
|
June 10, 2020 |
|
SATHEESH KUMAR K.A Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
August 24, 2020 |
|
SATHEESH KUMAR R. Vs. UNION OF INDIA
|
December 18, 2020 |
|
SATHEESH KUMAR. K.A Vs. STATE OF KERALA
|
January 9, 2020 |
|
SATHEESH THOAMS Vs. DISTRICT LABOUR OFFICER
|
November 6, 2020 |
|
SATHEESHKUMAR E.R., Vs. STATE OF KERALA
|
August 11, 2020 |
|
SATHISH Vs. STATE OF KERALA
|
January 23, 2020 |
|
SATHY Vs. VENUGOPALAN
|
February 5, 2020 |
|
SATHYA JOSE D. Vs. STATE OF KERALA
|
July 10, 2020 |
|
SATHYABHAMA
Vs. VALSALAMMA
|
March 4, 2020 |
|
SATHYADEVAN
Vs. STATE OF KERALA
|
November 3, 2020 |
|
SATHYAJA SANKAR Vs. STATE OF KERALA
|
July 9, 2020 |
|
SATHYAN Vs. RAVI
|
November 6, 2020 |
|
SATHYENDRANATHAN P.K. Vs. STATE OF KERALA
|
December 22, 2020 |
|
SATISH BABUSENAN Vs. CHAIRMAN,KERALA STATE CHALACHITHRA ACADEMY
|
October 5, 2020 |
|
SATISH BABUSENAN Vs. CHAIRMAN KERALA STATE CHALACHITHRA ACADEMY
|
October 13, 2020 |
|
SAVAD Vs. STATE OF KERALA
|
November 6, 2020 |
|
SAVIN Vs. STATE OF KERALA
|
August 12, 2020 |
|
SAYANAMOL S. Vs. STATE OF KERALA
|
October 23, 2020 |
|
SAYYID HASHIM K.V.K Vs. STATE OF KERALA
|
July 14, 2020 |
|
SBI GENERAL INSURANCE CO. LTD. Vs. ELIYAMMA M.T.
|
July 7, 2020 |
|
SCHINDLER INDIA (P) LTD. Vs. STATE OF KERALA
|
November 16, 2020 |
|
SDF INDUSTRIES LIMITED Vs. COMMISSIONER OF EXCISE
|
August 17, 2020 |
|
SEALAND BUILDERS PVT. LTD. Vs. REVENUE DIVISIONAL OFFICER
|
July 27, 2020 |
|
SEBASTAIN JOSEPH Vs. STATE OF KERALA
|
November 16, 2020 |
|
SEBASTIAN.V.J Vs. STATE OF KERALA
|
December 14, 2020 |
|
SEBI Vs. THIRUVANANTHAPURAM CORPORATION
|
March 6, 2020 |
|
SEBU PAUL Vs. STATE OF KERALA
|
November 10, 2020 |
|
SEBY PAUL Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
October 22, 2020 |
|
SECRETARY Vs. DARK STONE LAND DEVELOPERS PVT. LTD
|
September 23, 2020 |
|
SECRETARY (ADMINISTRATION KERALA STATE ELECTRICITY BOARD LIMITED Vs. DEPUTY LABOUR COMMISSIONER, KOZHIKODE CONTROLLING AUTHORITY
|
November 3, 2020 |
|
SECRETARY (FINANCE) Vs. SHAHAR BAN M.K.
|
November 19, 2020 |
|
SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT Vs. XAVIER V.X.
|
October 7, 2020 |
|
SECRETARY TO GOVERNMENT, HEALTH & FAMILY
WELFARE DEPARTMENT Vs. C.VIJAYAN, SIVAPRIYA
|
March 23, 2020 |
|
SECRETARY, DEPARTMENT OF HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM, KERALA Vs. AJEESH R.
|
June 25, 2020 |
|
SECRETARY, INDIANOOR JUMA MASJID PARIPALANA COMMITTEE Vs. KADAVANDI KUNHEEN
|
November 3, 2020 |
|
SECRETARY, MES CENTRAL SCHOOL Vs. STATE OF KERALA
|
November 4, 2020 |
|
SECRETARY, POZHUTHANA GRAMA PANCHAYATH Vs. T.K. UNNI PERAVAN AND ORS.
|
November 25, 2020 |
|
SECRETARY, V Vs. SHIBUMON P.V.
|
November 19, 2020 |
|
SECRETARY,KEECHERY SERVICE CO-OPERATIVE BANK LTD Vs. SAJITHA NIZAR ALIAS SAJITHA P. M.
|
June 4, 2020 |
|
SEEMA BALAN Vs. STATE OF KERALA
|
September 15, 2020 |
|
SEEMA D H S A (HINDI), CARDINAL HIGH SCHOOL Vs. STATE OF KERALA
|
September 29, 2020 |
|
SEEMA LAL Vs. STATE OF KERALA
|
January 22, 2020 |
|
SEEMAS WEDDING COLLECTIONS Vs. INTELLIGENCE OFFICER
|
November 27, 2020 |
|
SEENA JOHNSON Vs. STATE OF KERALA
|
November 19, 2020 |
|
SEENA K.P. Vs. STATE OF KERALA
|
August 10, 2020 |
|
SEETHA DEVI.K. Vs. GOVERNMENT OF KERALA
|
March 16, 2020 |
|
SEETHALAKXMI S. Vs. ENTRANCE COMMISSIONER
|
November 17, 2020 |
|
SEETHATHODE CONSTRUCTIONS AND PROPERTIES PVT LTD Vs. REVENUE DIVISIONAL OFFICER
|
August 24, 2020 |
|
SEGURO FOUNDATIONS AND STRUCTURES PVT.LTD Vs. KERALA ROAD FUND BOARD
|
December 22, 2020 |
|
SEKHA MUHAMMED Vs. STATE OF KERALA
|
August 4, 2020 |
|
SEKHARA Vs. STATE
|
October 15, 2020 |
|
SEKHRAN KARAYIL Vs. CHIEF CONSERVATOR OF FORESTS
|
August 20, 2020 |
|
SELF-FINANCING TEACHER EDUCATION MANAGEMENT ASSOCIATION REGISTERED OFFICE AT MCT TRAINING COLLEGE, MELMURI Vs. STATE OF KERALA
|
September 29, 2020 |
|
SELVARAJ Vs. STATE OF KERALA
|
October 7, 2020 |
|
SELVARAJ ALIAS T S RAJAN Vs. PUBLIC PROSECUTOR
|
August 7, 2020 |
|
SELVI Vs. STATE OF KERALA
|
November 26, 2020 |
|
SENIOR GEOLOGIST Vs. THANKACHAN
|
November 18, 2020 |
|
SESIL JOSEPH Vs. STATE OF KERALA
|
September 14, 2020 |
|
SETHI Vs. NIL
|
February 26, 2020 |
|
SETHUNATH R. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 23, 2020 |
|
SETHUNATHAN Vs. STATE OF KERALA
|
February 24, 2020 |
|
SHABEER SHAJAHAN Vs. STATE OF KERALA
|
June 19, 2020 |
|
SHABNA Vs. K.K.ANOOP KUMAR
|
January 8, 2020 |
|
SHABUMON Vs. STATE OF KERALA
|
October 21, 2020 |
|
SHAFEEK Vs. STATE OF KERALA
|
May 6, 2020 |
|
SHAFEEK S. Vs. MAHATMA GANDHI UNIVERSITY
|
November 20, 2020 |
|
SHAFEEK,
Vs. STATE OF KERALA
|
March 6, 2020 |
|
SHAFEEQ Vs. STATE OF KERALA
|
January 8, 2020 |
|
SHAFEEQ Vs. STATE OF KERALA
|
September 14, 2020 |
|
SHAFEEQUE Vs. STATE OF KERALA
|
August 4, 2020 |
|
SHAFEEQUE Vs. STATE OF KERALA
|
March 11, 2020 |
|
SHAFI Vs. STATE OF KERALA
|
July 13, 2020 |
|
SHAFI P Vs. STATE OF KERALA
|
October 22, 2020 |
|
SHAH TEX CORPORATION Vs. KANNOKKARATHI SAJITHA
|
February 4, 2020 |
|
SHAHANA S.SHAJAHAN Vs. UNIVERSITY OF KERALA
|
December 9, 2020 |
|
SHAHANA V.S. Vs. STATE OF KERALA
|
March 4, 2020 |
|
SHAHANSHA K.S. Vs. STATE OF KERALA
|
September 11, 2020 |
|
SHAHEER MUHAMMED Vs. STATE OF KERALA
|
October 14, 2020 |
|
SHAHID Vs. VILLAGE OFFICER
|
November 17, 2020 |
|
SHAHIDA H. Vs. STATE OF KERALA
|
February 17, 2020 |
|
SHAHSAD P. Vs. MEDICAL COUNSELING COMMITTEE
|
December 15, 2020 |
|
SHAHSAD P. Vs. MEDICAL COUNSELLING COMMITTEE
|
December 8, 2020 |
|
SHAHUBUDHEEN Vs. STATE TRANSPORT AUTHORITY
|
February 5, 2020 |
|
SHAHUL HAMEED Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD, KANNUR
|
October 6, 2020 |
|
SHAHUL HAMEED Vs. STATE POLICE CHIEF OF KERALA
|
March 11, 2020 |
|
SHAHUL HAMEED Vs. STATE OF KERALA
|
August 11, 2020 |
|
SHAHUL HAMEED Vs. KERALA STATE WAKF BOARD
|
June 30, 2020 |
|
SHAHUL HAMEED SHAMSUDEEN Vs. SIBI
|
May 20, 2020 |
|
SHAIBU Vs. SURESH
|
June 22, 2020 |
|
SHAIJU Vs. STATE OF KERALA
|
June 11, 2020 |
|
SHAIJU Vs. STATE OF KERALA
|
August 20, 2020 |
|
SHAIK ATHEEK Vs. STATION HOUSE OFFICER, ANCHAL POLICE STATION
|
January 7, 2020 |
|
SHAIK SHIYAVULLA Vs. STATE OF KERALA
|
July 9, 2020 |
|
SHAIL JIJU Vs. BIJU JOSEPH
|
March 10, 2020 |
|
SHAILESH NAIR Vs. DEEPTHI NAIR
|
August 19, 2020 |
|
SHAJAHAN Vs. STATE OF KERALA
|
August 14, 2020 |
|
SHAJAHAN K.M. Vs. STATE ELECTION COMMISSION
|
November 16, 2020 |
|
SHAJAHAN MOOPPAN Vs. DISTRICT POLICE CHIEF
|
July 21, 2020 |
|
SHAJAHAN T K Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP KAVARATI ISLAND
|
September 11, 2020 |
|
SHAJAHAN T.K. Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
|
August 13, 2020 |
|
SHAJAN Vs. STATE OF KERALA
|
February 19, 2020 |
|
SHAJEEV S Vs. STATE OF KERALA
|
August 12, 2020 |
|
SHAJI
Vs. STATE OF KERALA
|
August 11, 2020 |
|
SHAJI Vs. SUB INSPECTOR OF POLICE
|
July 13, 2020 |
|
SHAJI Vs. STATE OF KERALA
|
September 23, 2020 |
|
SHAJI Vs. STATE OF KERALA
|
December 9, 2020 |
|
SHAJI Vs. STATE OF KERALA
|
December 2, 2020 |
|
SHAJI B. @ FANTAM PYLI @ SHAJAHAN Vs. STATE OF KERALA
|
May 8, 2020 |
|
SHAJI CHACKO Vs. STATE OF KERALA
|
October 21, 2020 |
|
SHAJI J. KODANKANDATH Vs. STATE OF KERALA
|
May 21, 2020 |
|
SHAJI K.T. Vs. SYAM K.V.
|
February 19, 2020 |
|
SHAJI KUMAR C.R. Vs. STATE OF KERALA
|
August 3, 2020 |
|
SHAJI M.D. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 23, 2020 |
|
SHAJI M.MATHEW Vs. STATE OF KERALA
|
March 16, 2020 |
|
SHAJI M.P. Vs. PLANTATION CORPORATION OF KERALA LTD
|
July 2, 2020 |
|
SHAJI SHEKHAR Vs. EXCISE COMMISSIONER
|
December 21, 2020 |
|
SHAJI V. Vs. STATE OF KERALA
|
December 18, 2020 |
|
SHAJIDA SHAJAHAN Vs. DISTRICT MAGISTRATE
|
December 11, 2020 |
|
SHAJILAL Vs. STATE OF KERALA
|
August 19, 2020 |
|
SHAJINA P.P. Vs. STATE OF KERALA
|
October 12, 2020 |
|
SHAJU K V Vs. STATE OF KERALA
|
September 7, 2020 |
|
SHAKKEER BABU @ CHIKKU
Vs. STATE OF KERALA
|
May 20, 2020 |
|
SHALU Vs. STATE OF KERALA
|
December 7, 2020 |
|
SHALU K.JOSE Vs. STATE OF KERALA
|
July 23, 2020 |
|
SHAMBODHARAN Vs. STATE OF KERALA
|
October 21, 2020 |
|
SHAMEEDA NASSAR Vs. SPECIAL THAHASILDAR (REVENUE RECOVERY)
|
November 27, 2020 |
|
SHAMEEL Vs. STATE OF KERALA
|
March 23, 2020 |
|
SHAMEENA IBRAHIMKUTTY Vs. KERALA STATE ELECTION COMMISSION
|
November 10, 2020 |
|
SHAMEENA YAHIYA Vs. JOINT TRANSPORT OFFICER,
|
August 20, 2020 |
|
SHAMEJ KUMAR P.M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 26, 2020 |
|
SHAMON Vs. STATE OF KERALA
|
October 13, 2020 |
|
SHAMSEENA P.S. Vs. SECRETARY
|
July 10, 2020 |
|
SHAMSUDEEN Vs. STATE OF KERALA
|
December 9, 2020 |
|
SHAMSUDHEEN Vs. M.M.POULOSE
|
March 12, 2020 |
|
SHAMZA Vs. STATE OF KERALA
|
July 16, 2020 |
|
SHANAJ P. Vs. SAINABA
|
December 3, 2020 |
|
SHANIFA ALIYARUKUNJU Vs. SUPERINTENDENT OF POLICE
|
November 4, 2020 |
|
SHANIFA ALIYARUKUNJU Vs. INDIAN OIL CORPORATION LTD
|
November 4, 2020 |
|
SHANIL Vs. STATE OF KERALA
|
July 6, 2020 |
|
SHANTI JOSEPH T. Vs. EXECUTIVE ENGINEER LOCAL SELF GOVERNMENT DEPARTMENT
|
August 11, 2020 |
|
SHANTYMOL PRINCE Vs. FOOD CORPORATION OF INDIA
|
August 11, 2020 |
|
SHAREEF A. Vs. STATE OF KERALA
|
August 6, 2020 |
|
SHARMAL JAMES Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 30, 2020 |
|
SHAUN VENGAMOOTIL Vs. STATE OF KERALA
|
September 8, 2020 |
|
SHEDNO BOBAN B.S. Vs. SECRETARY REVENUE
|
November 5, 2020 |
|
SHEEBA K. Vs. STATE OF KERALA
|
March 17, 2020 |
|
SHEEBA K.J. Vs. STATE OF KERALA
|
March 3, 2020 |
|
SHEEBA MOL Vs. STATE OF KERALA
|
March 3, 2020 |
|
SHEEJA Vs. PARVATHY
|
November 2, 2020 |
|
SHEEJA PAUL Vs. STATE OF KERALA
|
August 6, 2020 |
|
SHEEJA.T.A Vs. KERALA STATE HANDLOOM DEVELOPMENT ORPORATION
|
August 3, 2020 |
|
SHEEJA.T.A Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LIMITED
|
December 11, 2020 |
|
SHEEJAMOL M.C. Vs. EMAKULAM DISTRICT CO-OPERATIVE BANK
|
December 3, 2020 |
|
SHEELA Vs. SURESH
|
September 24, 2020 |
|
SHEELA BABU Vs. REVENUE DIVISIONAL OFFICER
|
November 17, 2020 |
|
SHEELA P.V Vs. V.J. JOB
|
January 6, 2020 |
|
SHEELU REJI Vs. KERALA STATE ENVIORNMENTAL IMPACT ASSESSMENT AUTHORITY
|
August 6, 2020 |
|
SHEELU REJI Vs. KERALA STATE ENVIRONMENTL IMPACT ASSESSMENT AUTHORITY
|
October 20, 2020 |
|
SHEENA SHIVAPRASAD Vs. AMMINI
|
November 13, 2020 |
|
SHEESHMU K.V. Vs. STATE OF KERALA
|
December 17, 2020 |
|
SHEHNAZ Vs. SABIR IRFAN C.P.
|
July 23, 2020 |
|
SHELJI GEORGE Vs. STATE OF KERALA
|
November 6, 2020 |
|
SHELJITH KRISHNAN Vs. STATION HOUSE OFFICER
|
March 11, 2020 |
|
SHEMEER A Vs. STATE OF KERALA
|
August 7, 2020 |
|
SHENTO V.A. Vs. SECRETARY
|
December 4, 2020 |
|
SHEREEF C.M. Vs. SUB DIVISIONAL MAGISTRATE
|
July 3, 2020 |
|
SHERIF VINCENT Vs. M. S. JOHN
|
July 1, 2020 |
|
SHERINMON Vs. STATE OF KERALA
|
September 30, 2020 |
|
SHERLY AUGUSTIAN Vs. STATE OF KERALA
|
October 23, 2020 |
|
SHERLY THOMAS Vs. CHERTHALA SOUTH GRAMA PANCHAYATH
|
October 5, 2020 |
|
SHERRY PETER Vs. DISTRICT COLLECTOR COLLECTORATE
|
March 3, 2020 |
|
SHIBU Vs. STATE OF KERALA
|
November 6, 2020 |
|
SHIBU Vs. STATE OF KERALA
|
June 17, 2020 |
|
SHIBU BABY JOHN Vs. STATE OF KERALA
|
December 22, 2020 |
|
SHIBU M. Vs. TAMILNAD MERCANTILE BANK LTD
|
August 12, 2020 |
|
SHIBU S.S. Vs. STATE OF KERALA
|
January 7, 2020 |
|
SHIBUMON A T Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD HDFC HOUSE,
|
September 11, 2020 |
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SHIBUMON M.C. Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
February 18, 2020 |
|
SHIHABUDHEEN K. K. Vs. STATE OF KERALA
|
July 14, 2020 |
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SHIJEESH Vs. SHAJI JOSE
|
October 20, 2020 |
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SHIJI KUMARI V., Vs. STATE OF KERALA
|
August 19, 2020 |
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SHIJI P.L. Vs. STATE OF KERALA
|
July 16, 2020 |
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SHIJI SEBASTIAN Vs. KERALA STATE POLLUTION CONTROL BOARD
|
January 24, 2020 |
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SHIJIL Vs. STATE OF KERALA
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March 20, 2020 |
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SHIJU Vs. STATE OF KERALA
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September 8, 2020 |
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SHIJU Vs. STATE OF KERALA
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October 22, 2020 |
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SHIJU K.V Vs. STATE OF KERALA
|
February 13, 2020 |
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SHINE A SATHAR Vs. UNION OF INDIA
|
August 24, 2020 |
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SHINE DAS Vs. DEEPTHI
|
March 4, 2020 |
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SHINE P.D. Vs. STATE OF KERALA
|
November 3, 2020 |
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SHINO JOHN Vs. STATE OF KERALA
|
March 2, 2020 |
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SHINOD C.P. Vs. SHRIRAM TRANSPORT CO. LTD.
|
February 13, 2020 |
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SHINTE GEORGE Vs. LISHA P.S.
|
August 10, 2020 |
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SHINTO KURIAKOSE Vs. STATE OF KERALA
|
July 23, 2020 |
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SHINTO PYNADATH
Vs. STATE OF KERALA
|
March 2, 2020 |
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SHINU SYAMALAN Vs. STATE OF KERALA
|
August 7, 2020 |
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SHINY AUGUSTINE Vs. STATE OF KERALA
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December 8, 2020 |
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SHIRALI YOUSAF Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 2, 2020 |
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SHIRAN BABU Vs. STATE OF KERALA
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December 3, 2020 |
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SHIRAS N. Vs. STATE OF KERALA
|
October 1, 2020 |
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SHIVADASAN PALLERI Vs. PADMAVATHY PALLERI
|
May 22, 2020 |
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SHIVARAMA A. Vs. STATE OF KERALA
|
June 1, 2020 |
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SHOBA KUTTAN B.L. Vs. STATE OF KERALA
|
September 17, 2020 |
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SHOBHA VIJAYAM Vs. BRANCH MANAGER, STATE BANK OF INDIA
|
May 20, 2020 |
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SHOBHANAKUMARI Vs. STATE OF KERALA
|
December 17, 2020 |
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SHOBY JOSEPH Vs. STATE OF KERALA
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July 21, 2020 |
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SHOJI N S Vs. UNION OF INDIA
|
September 8, 2020 |
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SHOUKATHALI Vs. SALEENA PUTHUVEETTILKANDY HOUSE
|
May 20, 2020 |
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SHOUKKATH Vs. STATE OF KERALA
|
May 21, 2020 |
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SHREE ENGINEERS CONTRACTORS P LTD Vs. ASSISTANT STATE TAX OFFICER SQUAD
|
March 2, 2020 |
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SHREEJI INTERIORS Vs. MURALYA HOTELS AND RESORTS PVT LTD
|
December 2, 2020 |
|
SHREYA LIFE SCIENCES PVT.LTD. Vs. STATE OF KERALA
|
September 16, 2020 |
|
SHRIRAM EPC LIMITED Vs. KERALA FEEDS LTD
|
December 7, 2020 |
|
SHRIRAM GENERALA INSURANCE COMPANY LIMITED Vs. SABEER
|
July 21, 2020 |
|
SHRIRAM TRANSPORT FINANCE COMPANY LIMITED Vs. TRANSPORT COMMISSIONER TRANSPORT COMMISSIONERATE
|
October 8, 2020 |
|
SHWAS HOMES PRIVATE LIMITED Vs. DEPUTY LABOUR COMMISSIONER
|
October 12, 2020 |
|
SHYAM M.S. Vs. UNION OF INDIA
|
August 10, 2020 |
|
SHYAMALA SATHYAPALAN Vs. STATE OF KERALA
|
November 23, 2020 |
|
SHYAMALA THYAGARAJAN Vs. SURABHI
|
March 10, 2020 |
|
SHYAMDAS Vs. STATE OF KERALA
|
January 30, 2020 |
|
SHYAMKUMAR BALAKRISHNAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
August 4, 2020 |
|
SHYBI T.R Vs. UNIVERSITY OF KERALA
|
August 11, 2020 |
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SHYJA SASIDHARAN Vs. STATE OF KERALA
|
November 26, 2020 |
|
SHYLA AND ORS. Vs. JOSEPH
|
March 11, 2020 |
|
SHYLA P.K. Vs. BIJU
|
May 12, 2020 |
|
SHYLAJA K.NAIR Vs. STATE OF KERALA
|
December 8, 2020 |
|
SHYMA K.V. Vs. MANAGING DIRECTOR KERALA WATER AUTHORITY
|
October 21, 2020 |
|
SHYMA T.K Vs. STATE OF KERALA
|
March 5, 2020 |
|
SHYNI C.B. Vs. CHITRA BHANU M.K.
|
July 23, 2020 |
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SHYNI M.J. Vs. BINOY JOSEPH AND ORS.
|
October 23, 2020 |
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SHYNI SANTHOSH Vs. CYRIAC GEORGE AND ORS.
|
July 23, 2020 |
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SHYNO M. AYKARA Vs. SUMOL ROY
|
July 1, 2020 |
|
SIBI AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 2, 2020 |
|
SIBI GEORGE MATHEW Vs. STATE OF KERALA
|
December 1, 2020 |
|
SIBI THOMAS Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
November 19, 2020 |
|
SIDDHIQE Vs. SHAJEENA BEEGUM
|
February 12, 2020 |
|
SIDDIQUE BABU I. Vs. STATE OF KERALA
|
October 9, 2020 |
|
SIDDIQUE HAJI B.P. Vs. STATE OF KERALA
|
August 18, 2020 |
|
SIDHARTHAN Vs. STATE OF KERALA
|
October 14, 2020 |
|
SIDHIQ S/O MOHAMMED Vs. P.K.SAKEENA
|
June 29, 2020 |
|
SIJO JOHN Vs. REGIONAL TRANSPORT OFFICER
|
August 24, 2020 |
|
SIJO PAUL Vs. STATE OF KERALA
|
October 8, 2020 |
|
SIJO RAJAN Vs. STATE OF KERALA
|
October 23, 2020 |
|
SIJU A. Vs. NEETHU A.
|
February 5, 2020 |
|
SIJU JACOB Vs. STATE OF KERALA
|
June 3, 2020 |
|
SILA BRICKS AND GRANITES Vs. STATE OF KERALA
|
May 29, 2020 |
|
SILIN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
October 20, 2020 |
|
SILVER STORM AMUSEMENT PARKS PVT. LTD. Vs. STATE OF KERALA
|
February 24, 2020 |
|
SIMI JOSEPH Vs. JITHESH SUNNY.C
|
November 2, 2020 |
|
SIMI SIMENTHY Vs. STATE OF KERALA
|
September 29, 2020 |
|
SIMSON Vs. STATE OF KERALA
|
October 19, 2020 |
|
SINAJ Vs. STATE OF KERALA
|
January 22, 2020 |
|
SINDHU Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.,
|
September 8, 2020 |
|
SINDHU B. Vs. STATE OF KERALA
|
July 15, 2020 |
|
SINDHU I., Vs. STATE OF KERALA
|
August 21, 2020 |
|
SINDU S. Vs. CHINNAMMA THOMAS
|
January 28, 2020 |
|
SINELAB TECHNOLOGIES [P] LTD
Vs. COMMERCIAL TAX OFFICER
|
March 9, 2020 |
|
SINI GEORGE Vs. STATE OF KERALA
|
September 28, 2020 |
|
SINISHA V.P. Vs. K.P. REGHUNATHAN NAIR
|
June 29, 2020 |
|
SINOJ .I.V Vs. STATE OF KERALA
|
August 3, 2020 |
|
SINOJ I.V. Vs. STATE OF KERALA
|
July 10, 2020 |
|
SIPAHI KUMAR Vs. STATE OF KERALA
|
March 4, 2020 |
|
SIRAJ JALEEL Vs. STATE OF KERALA
|
May 21, 2020 |
|
SIRAJU CHALUPARAMBATH Vs. M.V. NALINAKSHAN
|
February 4, 2020 |
|
SIRAJUDHEEN Vs. STATE OF KERALA
|
November 19, 2020 |
|
SIRAJUDHEEN KUDATTU Vs. STATE OF KERALA
|
October 16, 2020 |
|
SISMOL JOSEPH Vs. CHIEF MANAGER (ERD)
|
November 20, 2020 |
|
SISTER LINSA Vs. PRASEED
|
November 23, 2020 |
|
SIVA AJOY Vs. CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA 2
|
August 11, 2020 |
|
SIVADASAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
SIVADASAN Vs. KERALA STATE ELECTION COMMISSION
|
November 17, 2020 |
|
SIVADASAN PILLAI Vs. STATE OF KERALA
|
August 7, 2020 |
|
SIVAJI JAGANNATHAN Vs. HASSAN
|
August 20, 2020 |
|
SIVAN.P.N. Vs. SMITHA.P.K.,
|
August 26, 2020 |
|
SIVANANDAN Vs. STATE OF KERALA
|
October 21, 2020 |
|
SIVANANDAN T.P. Vs. R.S.ANU
|
December 9, 2020 |
|
SIVARAJAN Vs. SUBASH
|
January 27, 2020 |
|
SIVARAJAN Vs. STATE OF KERALA
|
July 14, 2020 |
|
SIVARAMAN Vs. STATE OF KERALA
|
July 1, 2020 |
|
SMART LOGISTICS Vs. STATE OF KERALA
|
September 7, 2020 |
|
SMITHA Vs. KERALA CO-OPERATIVE TRIBUNAL THIRUVANANTHAPURAM
|
March 19, 2020 |
|
SMITHA Vs. KERALA CO-OPERATIVE TRIBUNAL
|
March 18, 2020 |
|
SMITHA Vs. DIVAKARAN
|
June 23, 2020 |
|
SMITHA K.S. Vs. DEVAKI
|
February 11, 2020 |
|
SMITHA PAUL Vs. STATE OF KERALA
|
May 20, 2020 |
|
SMITHA S.MANI Vs. DIRECTOR REGIONAL CANCER CENTRE
|
July 14, 2020 |
|
SMITHA S.NAIR Vs. STATE OF KERALA
|
July 21, 2020 |
|
SOBHA K.R. Vs. JANARDHANAN
|
July 23, 2020 |
|
SOBHA SANTHOSH Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
November 16, 2020 |
|
SOBHANA Vs. GIRIJA.K.K
|
December 1, 2020 |
|
SOBICHEN Vs. STATE OF KERALA
|
September 9, 2020 |
|
SOCIAL JUSTICE FOUNDATION Vs. SWAMIRAJ
|
February 11, 2020 |
|
SOFTOUCH HEALTH CARE PRIVATE LTD Vs. STATE TAX OFFICER
|
September 29, 2020 |
|
SOJAN PAVIYANOSE Vs. STATE OF KERALA
|
February 10, 2020 |
|
SOJI JOS Vs. UNION OF INDIA
|
December 22, 2020 |
|
SOLOMON THOMAS Vs. STATE OF KERALA
|
January 23, 2020 |
|
SOM KUMAR Vs. KODUNGALLUR MUNICIPALITY
|
September 23, 2020 |
|
SOMAN Vs. STATE OF KERALA
|
January 6, 2020 |
|
SOMAN Vs. STATE OF KERALA,
|
September 18, 2020 |
|
SOMAN Vs. JINESH JAMES
|
August 4, 2020 |
|
SOMAN K. Vs. STATE OF KERALA
|
February 3, 2020 |
|
SOMANATHA KURUP Vs. STATE OF KERALA
|
May 19, 2020 |
|
SOMANATHA KURUP Vs. STATE OF KERALA
|
May 21, 2020 |
|
SOMARAJAN Vs. STATE OF KERALA
|
September 7, 2020 |
|
SOMASEKHARAN NAIR Vs. PRIYAKUMAR
|
October 22, 2020 |
|
SOMASUNDARAM Vs. COMMISSIONER OF CUSTOMS
|
August 14, 2020 |
|
SOMASUNDARAM K.S. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 24, 2020 |
|
SOMAVALLY Vs. STATE OF KERALA
|
November 2, 2020 |
|
SOMERVELL MEMORIAL CSI MEDICAL COLLEGE AND HOSPITAL KARAKONAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 23, 2020 |
|
SONIYA L Vs. STATE OF KERALA,
|
October 23, 2020 |
|
SONY GEORGE Vs. MATHEW ALEXANDER
|
August 21, 2020 |
|
SOOPPY NARIKKATTERI Vs. STATE ELECTION COMMISSION
|
February 3, 2020 |
|
SOOPPY NARIKKATTERI Vs. STATE ELECTION COMMISSION
|
February 13, 2020 |
|
SOORAJ C.K. Vs. R.REGHUNATH
|
January 20, 2020 |
|
SOORAJ CHANDRAN Vs. COMMISSIONER
|
March 3, 2020 |
|
SOORAJ K.P. Vs. UNIVERSITY OF CALICUT
|
October 16, 2020 |
|
SOORAJ S.KUMAR Vs. STATE OF KERALA
|
November 6, 2020 |
|
SOOSSAN JOHNSON Vs. MANOJ S.
|
September 15, 2020 |
|
SOPHIYA JEROM Vs. STATE OF KERALA
|
August 21, 2020 |
|
SOPHYMOL LUKA Vs. LUKA P.M
|
September 14, 2020 |
|
SOUBHAGYAM FOOD INDUSTRIES PVT LTD , BY P V CHANDRAN, MANAGING DIRECTOR, CALICUT Vs. ASSISTANT COMMISSIONER, KOZHIKODE
|
September 23, 2020 |
|
SOUMYA S Vs. SHINE P.G.
|
January 8, 2020 |
|
SOUTH INDIA WIRES AND ROPES LTD. Vs. VIJAYAN PILLA C. P.
|
November 23, 2020 |
|
SOUTH INDIAN BANK LTD., Vs. SUB REGISTRAR
|
August 21, 2020 |
|
SOUTH INDIAN CHAMBER OF COMMERCE AND INDUSTRIES Vs. M.C.ALEX
|
August 25, 2020 |
|
SOUTH INDIAN FEDERATION OF FISHERMEN SOCIETIES Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
February 3, 2020 |
|
SOUTH INDIAN WIRES AND ROPES LTD. Vs. VIJAYAN PILLA C.P
|
November 6, 2020 |
|
SPECIAL TAHSILDAR Vs. BELJI KUMAR
|
February 11, 2020 |
|
SPECIALTY INDIAN FOOD PARKS AND EXPORTS Vs. KERALA STATE CO-OPERATIVE MARKETING
|
August 25, 2020 |
|
SR EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
March 5, 2020 |
|
SREE CHITRA THIRUNAL COLLEGE OF ENGINEERING PAPPANAMCODE Vs. MANOJ B
|
March 16, 2020 |
|
SREE GOKULA CHIT AND FINANCE CO (PVT) LTD. Vs. SUNIL SABU
|
July 1, 2020 |
|
SREE GOKULAM CHIT & FINANCE CO (P) LTD Vs. STATE OF KERALA
|
September 9, 2020 |
|
SREE GOKULAM CHIT AND FINANCE CO. (PVT). LTD. Vs. MANISH TAMER
|
March 3, 2020 |
|
SREE GOKULAM CHIT AND FINANCE CO.(P) LTD Vs. M.PANKAJAVALLI
|
May 22, 2020 |
|
SREE GURUDEVA CHARITABLE AND EDUCATIONAL TRUST Vs. K.GOPALAKRISHNAN
|
August 25, 2020 |
|
SREE KUMAR Vs. STATE OF KERALA
|
August 4, 2020 |
|
SREE POORNATHREEYASA KSHETHRA UPADHESAKA Vs. STATE OF KERALA
|
November 16, 2020 |
|
SREEDEVI Vs. STATE OF KERALA
|
September 7, 2020 |
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SREEDEVI G Vs. AUTHORIZED OFFICER
|
December 21, 2020 |
|
SREEDHARAN Vs. DISTRICT COLLECTOR CIVIL STATION, MALAPPURAM
|
September 11, 2020 |
|
SREEDHARAN Vs. STATE OF KERALA
|
January 6, 2020 |
|
SREEDHARAN P Vs. DISTRICT EDUCATIONAL OFFICER
|
December 21, 2020 |
|
SREEHARI S Vs. UNIVERSITY OF KERALA
|
December 8, 2020 |
|
SREEJA Vs. STATE OF KERALA
|
October 5, 2020 |
|
SREEJA Vs. P.RAJASEKHAR
|
January 30, 2020 |
|
SREEJA GOPAKUMAR Vs. STATE OF KERALA
|
November 6, 2020 |
|
SREEJA PRASAD SREEJA BHAVANAM VALLIKODU Vs. STATE OF KERALA
|
May 11, 2020 |
|
SREEJA V. Vs. P.SATHEESH
|
May 19, 2020 |
|
SREEJA V. Vs. DR. P.SATHEESH
|
May 21, 2020 |
|
SREEJESH PANICKAR Vs. STATE OF KERALA
|
July 7, 2020 |
|
SREEJITH Vs. STATE OF KERALA
|
August 12, 2020 |
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SREEJITH Vs. STATE OF KERALA
|
March 13, 2020 |
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SREEJITH Vs. STATE OF KERALA
|
February 6, 2020 |
|
SREEJITH BAPPUJI Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED
|
August 17, 2020 |
|
SREEJITH PULIKKODAN Vs. RAMA @ RAMA BABU
|
January 13, 2020 |
|
SREEJITH S. Vs. STATE OF KERALA
|
September 30, 2020 |
|
SREEJITH S. Vs. UNION OF INDIA
|
March 13, 2020 |
|
SREEJITH VARMA Vs. POONJAR KOYIKKAL ROYAL FAMILY TRUST
|
June 17, 2020 |
|
SREEKANDAN NAIR S. Vs. STATE OF KERALA
|
February 25, 2020 |
|
SREEKRISHNAN O Vs. DISTRICT COLLECTOR
|
February 13, 2020 |
|
SREEKRISHNAPURAM SERVICE CO-OPERATIVE BANK LTD Vs. ASST COMMISSIONER OF INCOME TAX CIRCLE 1, INCOME TAX DEPARTMENT
|
September 29, 2020 |
|
SREEKUMAR Vs. STATE OF KERALA
|
October 14, 2020 |
|
SREEKUMAR Vs. STATE OF KERALA
|
August 7, 2020 |
|
SREEKUMAR Vs. CHERUPLASSERY MUNCIPALITY
|
December 1, 2020 |
|
SREEKUMAR Vs. STATE OF KERALA
|
June 3, 2020 |
|
SREEKUMAR Vs. STATE OF KERALA
|
November 12, 2020 |
|
SREEKUMAR MENON Vs. GANESHAN.V
|
January 17, 2020 |
|
SREEKUMAR T.S Vs. STATION HOUSE OFFICER
|
September 23, 2020 |
|
SREEKUTTAN C.S. Vs. CANARA BANK (ERSTWHILE SYNDICATE BANK)
|
November 9, 2020 |
|
SREELAKSHMI PRADEEP Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
November 19, 2020 |
|
SREELAKSHMI S. Vs. STATE OF KERALA
|
November 17, 2020 |
|
SREELAL Vs. DISTRICT PROJECT MANAGER
|
November 11, 2020 |
|
SREELEKSHMI S. AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
June 30, 2020 |
|
SREEMON Vs. STATE OF KERALA
|
October 23, 2020 |
|
SREENATH Vs. STATE OF KERALA
|
October 7, 2020 |
|
SREENIVASAN Vs. STATE OF KERALA
|
November 4, 2020 |
|
SREENIVASAN P.V. Vs. STATE OF KERALA
|
May 8, 2020 |
|
SREENIVASAN POTTI Vs. TRAVANCORE DEVASWOM BOARD
|
September 28, 2020 |
|
SREEPRIYA P. Vs. REGIONAL DEPUTY DIRECTOR
|
November 30, 2020 |
|
SREERAG Vs. STATE OF KERALA
|
December 4, 2020 |
|
SREERAJ PARANTHATTA Vs. COCHIN SHIPYARD LIMITED
|
November 5, 2020 |
|
SREERAJ S Vs. STATE OF KERALA
|
August 18, 2020 |
|
SREERAJ S. PAI Vs. UNIVERSITY OF KERALA
|
November 12, 2020 |
|
SREEREKH K.S. Vs. STATE OF KERALA
|
October 6, 2020 |
|
SREESHA SREEDHARAN Vs. STATE OF KERALA
|
December 18, 2020 |
|
SREESHMA M.O. Vs. KANNUR UNIVERSITY
|
July 14, 2020 |
|
SREEVALLABHAN P., Vs. STATE OF KERALA
|
September 7, 2020 |
|
SREEVIDYA P.V. Vs. STATE OF KERALA
|
August 20, 2020 |
|
SREYAS Vs. STATE OF KERALA
|
February 20, 2020 |
|
SRI BHAGAVATHY DYES AND CHEMICALS Vs. ALLEPPEY PARCEL SERVICE AND ORS.
|
June 19, 2020 |
|
SRIDEVI PADMANABHAN Vs. SUB-INSPECTOR OF POLICE
|
February 24, 2020 |
|
SRINATH S.S. Vs. COCHIN PORT TRUST
|
September 28, 2020 |
|
ST JOSEPHS GIRLS HIGHER SECONDARY SCHOOL CHANGANASSERY P O , KOTTAYAM, Vs. STATE OF KERALA
|
October 14, 2020 |
|
ST RAPHELS CHURCH LAYMENS ASSOCIATION Vs. STATE OF KERALA
|
September 7, 2020 |
|
ST. PETER S AND ST.PAUL Vs. STATE OF KERALA
|
August 12, 2020 |
|
ST.GEORGE ORTHODOX SYRIAN CHURCH Vs. STATE OF KERALA
|
May 18, 2020 |
|
ST.GEORGE TABORE CHURCH Vs. STATE OF KERALA
|
December 17, 2020 |
|
ST.GEORGES H.S.S. VELAMCODE Vs. STATE OF KERALA
|
August 18, 2020 |
|
ST.JOSEPH GRANITES Vs. KERALA STATE POLLUTIN CONTROL BOARD
|
December 2, 2020 |
|
ST.MARY S. JACOBITE SYRIAN ORTHODOX CHURCH Vs. ABRAHAM VARGHESE
|
January 8, 2020 |
|
ST.PETERS COLLEGE TRUST Vs. REEJA JOSE P.
|
July 14, 2020 |
|
ST.SEBASTIANS CHURCH Vs. STATE OF KERALA
|
March 2, 2020 |
|
ST.THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY
KOZHUVALLOOR Vs. STATE OF KERALA
|
August 6, 2020 |
|
ST.THOMAS COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
November 3, 2020 |
|
STALIN.S Vs. RAJEEV
|
February 18, 2020 |
|
STANDARD FURNITURE (UNIT OS SUDARSAN TRADING CO LTD) Vs. REGISTRAR, EPF APPELLATE TRIBUNAL, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
June 24, 2020 |
|
STANISLAVOSE DOMINIC
Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
March 3, 2020 |
|
STAR ROCK PRODUCTS PVT. LTD. Vs. DISTRICT GEOLOGIST
|
March 6, 2020 |
|
STAR TRADING COMPANY Vs. M/S.ARAFA TRADING COMPANY
|
March 9, 2020 |
|
STATE Vs. KUMARI U.M
|
August 25, 2020 |
|
STATE BANK OF TRAVANCORE Vs. JOSE PAUL
|
June 9, 2020 |
|
STATE CO-OPERATIVE ELECTION COMMISSION CO-BANK TOWERS Vs. VENU C. VENU SADANAM
|
May 19, 2020 |
|
STATE FARMING CORPORATION OF KERALA LTD Vs. T. THANKAMMA
|
January 27, 2020 |
|
STATE OF KERALA
Vs. P.S.LEELAMMA
|
August 6, 2020 |
|
STATE OF KERALA
Vs. ANWAR SADATH
|
November 6, 2020 |
|
STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT Vs. K.SOUDHAMANI KUNJAMMA
|
April 28, 2020 |
|
STATE OF KERALA Vs. T.VISWANATHAN
|
March 5, 2020 |
|
STATE OF KERALA Vs. UNITED SPIRITS LTD.
|
March 6, 2020 |
|
STATE OF KERALA Vs. NIDHIRAJ G.
|
March 5, 2020 |
|
STATE OF KERALA Vs. THADAYOOSE.P
|
March 9, 2020 |
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STATE OF KERALA Vs. SAFARSHA
|
June 3, 2020 |
|
STATE OF KERALA Vs. ANSAR M.C.
|
October 21, 2020 |
|
STATE OF KERALA Vs. ANNAKUTTY VARGHESE
|
September 24, 2020 |
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STATE OF KERALA Vs. SHOLAYUR GIRIJAN SCHEDULED TRIBE SERVICE CO OPERATIVE SOCIETY
|
March 2, 2020 |
|
STATE OF KERALA Vs. RAGHAVAN ACHARY
|
July 3, 2020 |
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STATE OF KERALA Vs. M.G. MATHEW
|
February 28, 2020 |
|
STATE OF KERALA Vs. SEENA K.T.
|
January 15, 2020 |
|
STATE OF KERALA Vs. MARIA GORETTY T.S.
|
July 10, 2020 |
|
STATE OF KERALA Vs. A.M. EDUCATIONAL TRUST
|
July 1, 2020 |
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STATE OF KERALA Vs. JAYESH
|
March 17, 2020 |
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STATE OF KERALA Vs. MOHAMMED RIYAS
|
August 4, 2020 |
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STATE OF KERALA Vs. MATHEW PADINJATH
|
June 16, 2020 |
|
STATE OF KERALA Vs. P.PRADEEPKUMAR
|
June 19, 2020 |
|
STATE OF KERALA Vs. VINOD KUMAR C.R.
|
July 1, 2020 |
|
STATE OF KERALA Vs. SUNITHA PAUL
|
June 2, 2020 |
|
STATE OF KERALA Vs. K.LINK HEALTHCARE
|
June 25, 2020 |
|
STATE OF KERALA Vs. MATHEW
|
July 9, 2020 |
|
STATE OF KERALA Vs. ADITYA BIRLA NUVO LTD.
|
February 19, 2020 |
|
STATE OF KERALA Vs. RAHUL T.
|
March 2, 2020 |
|
STATE OF KERALA Vs. P.N. BIJU MON
|
July 17, 2020 |
|
STATE OF KERALA Vs. P.D.RAVEENDRAN
|
February 6, 2020 |
|
STATE OF KERALA Vs. SASIKUMAR
|
July 7, 2020 |
|
STATE OF KERALA Vs. UNITED SPIRITS LTD
|
March 6, 2020 |
|
STATE OF KERALA Vs. ABDUL KAREEM K.A.
|
July 6, 2020 |
|
STATE OF KERALA Vs. MOHAMMED ABDUL RAHIMAN
|
July 23, 2020 |
|
STATE OF KERALA Vs. JOBY.K.B
|
February 20, 2020 |
|
STATE OF KERALA Vs. GEORGE
|
September 22, 2020 |
|
STATE OF KERALA Vs. KUNJUMON
|
September 23, 2020 |
|
STATE OF KERALA Vs. INDIAN OIL CORPORATION LTD
|
January 9, 2020 |
|
STATE OF KERALA Vs. UNNIKRISHNAN
|
September 23, 2020 |
|
STATE OF KERALA Vs. KALARI KOVILAKAM
|
November 23, 2020 |
|
STATE OF KERALA Vs. A.K.ABDHUL GAFOOR
|
November 16, 2020 |
|
STATE OF KERALA Vs. CONTOUR READY MIX PRIVATE LTD.
|
November 19, 2020 |
|
STATE OF KERALA Vs. MATHEW K.X
|
October 21, 2020 |
|
STATE OF KERALA Vs. PERIYAR PLYWOODS
|
October 30, 2020 |
|
STATE OF KERALA Vs. A.P.KRISHNAN
|
October 5, 2020 |
|
STATE OF KERALA Vs. M.A.JANCY
|
November 25, 2020 |
|
STATE OF KERALA Vs. BESSY MATHEW
|
October 6, 2020 |
|
STATE OF KERALA Vs. A.MANOJ
|
November 26, 2020 |
|
STATE OF KERALA Vs. CHAZHIKKATTU HOSPITAL
|
November 26, 2020 |
|
STATE OF KERALA Vs. EXCEL TIMBERS PRIVATE LIMITED
|
November 24, 2020 |
|
STATE OF KERALA Vs. MUHAMMED MUSTHAFA PALAKKAL
|
November 4, 2020 |
|
STATE OF KERALA Vs. G.INDIRAKUMARI
|
November 2, 2020 |
|
STATE OF KERALA Vs. STATE OF KERALA
|
November 9, 2020 |
|
STATE OF KERALA Vs. P.M.NOWSHAD
|
December 2, 2020 |
|
STATE OF KERALA Vs. K.B.VINODKUMAR
|
February 10, 2020 |
|
STATE OF KERALA Vs. MOHAMMED SHEREEF
|
December 16, 2020 |
|
STATE OF KERALA Vs. ABDUL AZEEZ
|
December 14, 2020 |
|
STATE OF KERALA Vs. BINU MATHEW CHACKO
|
December 4, 2020 |
|
STATE OF KERALA Vs. DEVAYANI C.C.
|
January 9, 2020 |
|
STATE OF KERALA Vs. NOUFAL BABU E.K
|
December 14, 2020 |
|
STATE OF KERALA Vs. SIVADASAN
|
December 1, 2020 |
|
STATE OF KERALA Vs. ANTONY XAVIOUR
|
December 1, 2020 |
|
STATE OF KERALA Vs. SUNDARAN
|
November 9, 2020 |
|
STATE OF KERALA Vs. C.R.LEKHA
|
August 26, 2020 |
|
STATE OF KERALA Vs. K.JAYAKUMAR
|
August 20, 2020 |
|
STATE OF KERALA Vs. MUZIRIS SOFTECH (P) LTD.
|
August 4, 2020 |
|
STATE OF KERALA Vs. BIJU RAMACHANDRAN,
|
September 8, 2020 |
|
STATE OF KERALA Vs. UNNINARAYANAN.V.K
|
September 9, 2020 |
|
STATE OF KERALA Vs. KRISHNAN
|
August 25, 2020 |
|
STATE OF KERALA Vs. K.JYOTHINDRA KUMAR
|
August 25, 2020 |
|
STATE OF KERALA Vs. LALY GEORGE
|
August 26, 2020 |
|
STATE OF KERALA Vs. SOJI ANTONY
|
August 26, 2020 |
|
STATE OF KERALA Vs. RAMESH
|
August 26, 2020 |
|
STATE OF KERALA Vs. TOMS COLLEGE OF ENGINEERING
|
September 9, 2020 |
|
STATE OF KERALA Vs. MUNEER
|
October 28, 2020 |
|
STATE OF KERALA Vs. K.BALAKRISHNAN NAIR, FORMER CHAIRMAN OF KERALA ADMINISTRATIVE TRIBUNAL
|
October 22, 2020 |
|
STATE OF KERALA Vs. VISHALAKSHI AMMA
|
May 29, 2020 |
|
STATE OF KERALA Vs. T. SUMATHY
|
January 7, 2020 |
|
STATE OF KERALA Vs. RAMAKRISHNAN
|
October 7, 2020 |
|
STATE OF KERALA Vs. SECRETARY, NIRMALGRAM VANNITH DAIRY CENTRAL SOCIETY KEERAMPARA, KOTHAMANGALAM
|
October 6, 2020 |
|
STATE OF KERALA Vs. SREENIVAS C D
|
October 1, 2020 |
|
STATE OF KERALA Vs. SUNIL N.S.@ PULSAR SUNI
|
November 20, 2020 |
|
STATE OF KERALA Vs. SHYAM SUNDER T.P.
|
October 1, 2020 |
|
STATE OF KERALA Vs. K VIJAYAN NAIR FORMER ASSISTANT DIRECTOR OF AGRICULTURE, THODUPUZHA
|
September 24, 2020 |
|
STATE OF KERALA AND ORS. Vs. CHERIYAN AND KURIYAN, ENGINEERS AND CONTRACTORS AND ORS.
|
June 19, 2020 |
|
STATE OF KERLA Vs. CENTRAL POLLUTION CONTROL BOARD
|
December 21, 2020 |
|
STATE OF SIKKIM Vs. STATE OF KERALA
|
April 30, 2020 |
|
STATE REPRESENTED BY THE RANGE FOREST OFFICER ANCHAL RANGE EZHAMKULAM STATION Vs. AJEEM A.
|
January 6, 2020 |
|
STATE TAX OFFICER Vs. VILLAGE INTERNATIONAL SCHOOL
|
July 21, 2020 |
|
STELLA P.E. Vs. STATE OF KERALA
|
March 2, 2020 |
|
STEPHEN T. S. Vs. STATE OF KERALA
|
October 21, 2020 |
|
SUBAIDA
Vs. AUTHORISED OFFICER
|
November 23, 2020 |
|
SUBAIDA Vs. STATE OF KERALA
|
January 8, 2020 |
|
SUBAIDA Vs. STATE OF KERALA
|
January 15, 2020 |
|
SUBAIDA Vs. STATE OF KERALA
|
March 4, 2020 |
|
SUBAIDA MJTIA Vs. STATE OF KERALA
|
November 9, 2020 |
|
SUBAIDA P Vs. DIRECTOR GENERAL HEAD QUARTERS EMPLOYEES STATE INSURANCE CORPORATION,
|
November 9, 2020 |
|
SUBAIDA.P Vs. CHENGALAYI GRAMA PANCHAYATH
|
March 3, 2020 |
|
SUBAIR Vs. ABOOBACKER
|
January 29, 2020 |
|
SUBAIR KUTTY Vs. STATE OF KERALA
|
December 2, 2020 |
|
SUBANAMMA NINAN Vs. GEORGE VEERAN
|
September 18, 2020 |
|
SUBASH Vs. STATE OF KERALA
|
September 14, 2020 |
|
SUBASH K.V. Vs. STATE OF KERALA
|
January 6, 2020 |
|
SUBEESH Vs. STATE OF KERALA
|
July 22, 2020 |
|
SUBHA DEVI .V Vs. STATE OF KERALA
|
August 12, 2020 |
|
SUBHASH Vs. STATE OF KERALA
|
July 3, 2020 |
|
SUBHASH Vs. STATE OF KERALA
|
June 15, 2020 |
|
SUBHASH VASU Vs. STATE OF KERALA
|
July 7, 2020 |
|
SUBHASHINI Vs. DISTRICT COLLECTOR, KOZHIKODE
|
September 22, 2020 |
|
SUBHASREE Vs. STATE OF KERALA
|
February 25, 2020 |
|
SUBHILA T.S. Vs. STATE OF KERALA
|
August 20, 2020 |
|
SUBIN JOSEPH Vs. MEENACHIL EAST URBAN CO-OPERATIVE BANK LTD.
|
May 19, 2020 |
|
SUBRAHMANIAN Vs. STATE OF KERALA
|
October 12, 2020 |
|
SUBRAMANIAN Vs. STATE OF KERALA
|
February 6, 2020 |
|
SUBRAMANIAN Vs. MOHANDAS
|
February 20, 2020 |
|
SUBRAMANIYAN S. Vs. KERALA STATE ELECTION COMMISSION
|
September 30, 2020 |
|
SUBRAMONIAN NAMBOOTHIRI Vs. DISTRICT COLLECTOR
|
November 16, 2020 |
|
SUBRAN @ ALIYAN SUBRAN Vs. STATE OF KERALA
|
April 24, 2020 |
|
SUCHITRA R.BABU Vs. S.DEVAKUMARI
|
November 19, 2020 |
|
SUDARSANAN Vs. JOINT REGIONAL TRANSPORT OFFICER
|
November 4, 2020 |
|
SUDARSANAN Vs. STATE OF KERALA
|
July 7, 2020 |
|
SUDEV A. Vs. STATE OF KERALA
|
August 17, 2020 |
|
SUDEVAN Vs. STATE OF KERALA
|
July 10, 2020 |
|
SUDEVAN Vs. STATE OF KERALA
|
August 3, 2020 |
|
SUDHA Vs. ABDUL RASAK
|
January 9, 2020 |
|
SUDHA GOPAKUMAR Vs. STATE OF KERALA
|
August 3, 2020 |
|
SUDHA P. Vs. ANITHA T.BALAN
|
November 5, 2020 |
|
SUDHA T.K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 22, 2020 |
|
SUDHALETHA P.M. Vs. STATE OF KERALA
|
July 15, 2020 |
|
SUDHAMOL P.V. Vs. MARIAMMA VARGHESE
|
January 27, 2020 |
|
SUDHARMAN Vs. KUNNATHUR GRAMA PANCHAYATH
|
August 17, 2020 |
|
SUDHARSANABABU T.J. Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES CORPORATION LTD
|
October 7, 2020 |
|
SUDHEER Vs. THAHAKUNJU
|
November 3, 2020 |
|
SUDHEER FATHIMA MANZIL Vs. STATE OF KERALA
|
September 24, 2020 |
|
SUDHEER KUMAR Vs. TERUMO PENPOL PRIVATE LIMITED
|
March 20, 2020 |
|
SUDHEESH Vs. STATE OF KERALA
|
September 29, 2020 |
|
SUDHEESH Vs. STATE OF KERALA
|
January 31, 2020 |
|
SUDHEESH Vs. STATE OF KERALA
|
September 7, 2020 |
|
SUDHEESH R. Vs. STATE OF KERALA
|
September 18, 2020 |
|
SUGANDHI K. Vs. STATE OF KERALA
|
February 18, 2020 |
|
SUHAIL KUNDIL Vs. STATE OF KERALA
|
November 5, 2020 |
|
SUHARA
Vs. YOOSAF.A.K
|
March 18, 2020 |
|
SUJA Vs. SUB INSPECTOR OF POLICE, NORTH PARUR POLICE STATION AND ORS.
|
September 16, 2020 |
|
SUJAN K.A. Vs. STATE OF KERALA
|
February 12, 2020 |
|
SUJAYA NARAYANAN Vs. STATE OF KERALA
|
August 20, 2020 |
|
SUJIT NAIR K.M. Vs. STATE OF KERALA
|
March 12, 2020 |
|
SUJITH Vs. STATE OF KERALA
|
July 9, 2020 |
|
SUJITH Vs. STATE OF KERALA
|
December 11, 2020 |
|
SUJITH KRISHNA Vs. STATE OF KERALA
|
October 20, 2020 |
|
SUJITH KUMAR K.V. Vs. VINOD M.S
|
December 22, 2020 |
|
SUJITH T.G. Vs. STATE OF KERALA
|
July 14, 2020 |
|
SUJITHKUMAR Vs. STATE OF KERALA
|
September 15, 2020 |
|
SUKHALAL Vs. JACOB
|
January 13, 2020 |
|
SUKUMARA PILLAI Vs. BABURAJ
|
May 26, 2020 |
|
SULAIMAN MUTHUVATTIL SON OF MUHAMMED MUTHUVATTIL Vs. STATE OF KERALA
|
September 7, 2020 |
|
SULAIMANKUNJU Vs. STATE OF KERALA
|
November 9, 2020 |
|
SULFATH NOUFAL KHAN Vs. KERLA STATE ELECTION COMMISSION
|
November 18, 2020 |
|
SULOCHANA Vs. K.KANNAN
|
January 14, 2020 |
|
SUMA WILSON Vs. STATE OF KERALA
|
March 2, 2020 |
|
SUMANGI Vs. STATE OF KERALA
|
November 12, 2020 |
|
SUMATHI
Vs. SUB COLLECTOR REVENUE DIVISIONAL OFFICE
|
August 19, 2020 |
|
SUMATHI PRASAD Vs. STATE OF KERALA
|
November 11, 2020 |
|
SUMATHI RAVINDRAN Vs. UNION OF INDIA
|
October 8, 2020 |
|
SUMATHY Vs. KALYANI
|
October 12, 2020 |
|
SUMATHY.B Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
August 21, 2020 |
|
SUMESH Vs. STATE OF KERALA
|
February 19, 2020 |
|
SUMITHRA KARTHIK Vs. KARTHIK SUBRAHMANI
|
September 9, 2020 |
|
SUMITHRAN E.K. Vs. STATE OF KERALA
|
March 20, 2020 |
|
SUMY E. K. Vs. UNION OF INDIA
|
September 29, 2020 |
|
SUN FLOWER ASSOCIATES Vs. INCOME TAX OFFICER, WARD -2(5), THRISSUR
|
September 23, 2020 |
|
SUNANDA AND ORS. Vs. SUNDARAN AND ORS.
|
June 26, 2020 |
|
SUNDARAN Vs. STATE OF KERALA
|
March 6, 2020 |
|
SUNDARESAN Vs. STATE OF KERALA
|
September 8, 2020 |
|
SUNDER WHEAT ROLLER FLOOR MILLS PRIVATE LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD
|
March 5, 2020 |
|
SUNI THOMAS Vs. MAHATMA GANDHI UNIVERSITY
|
December 16, 2020 |
|
SUNIKUTTAN N.G. Vs. KERALA STATE CO-OPERATIVE BANK
|
December 7, 2020 |
|
SUNIL Vs. STATE OF KERALA
|
February 26, 2020 |
|
SUNIL K.J. Vs. STATE OF KERALA AND ORS.
|
July 3, 2020 |
|
SUNIL K.P. Vs. TRAVANCORE DEVASWOM BOARD
|
December 18, 2020 |
|
SUNIL KRISHNAN N.K. Vs. UNION OF INDIA
|
June 1, 2020 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
October 7, 2020 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
February 6, 2020 |
|
SUNIL KUMAR B., Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
August 24, 2020 |
|
SUNIL KUMAR G.S. Vs. CITY POLICE COMMISSIONER THIRUVANANTHAPURAM
|
December 1, 2020 |
|
SUNIL KUMAR P.K. Vs. DIRECTOR GENERAL/CISF
|
August 25, 2020 |
|
SUNIL KUMAR T.S. Vs. ZIYAD
|
February 11, 2020 |
|
SUNIL KUMAR, S/O THAPASI Vs. STATE OF KERALA
|
June 18, 2020 |
|
SUNIL RAJ Vs. GOPAN S/O MANUAL
|
June 30, 2020 |
|
SUNIL RAJ.R Vs. STATE OF KERALA
|
August 25, 2020 |
|
SUNIL STEPHEN
Vs. STATE OF KERALA
|
August 14, 2020 |
|
SUNIL, S/O NARAYANAN Vs. STATE OF KERALA
|
July 23, 2020 |
|
SUNILKUMAR M G Vs. STATE OF KERALA
|
September 9, 2020 |
|
SUNITHA
Vs. SHEELA ANTONY
|
May 20, 2020 |
|
SUNITHA KUMARI Vs. STATE OF KERALA
|
August 13, 2020 |
|
SUNITHA ROY Vs. CANARA BANK
|
November 13, 2020 |
|
SUNITHA ROY Vs. CANARA BANK
|
December 8, 2020 |
|
SUNNY Vs. STATE OF KERALA
|
December 4, 2020 |
|
SUNNY AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 8, 2020 |
|
SUNNY C.V. Vs. KOCHUPRAMBIL GEEVARGHESE RAMBAN
|
February 28, 2020 |
|
SUNNY JOSEPH Vs. REVENUE DIVISIONAL OFFICER
|
July 21, 2020 |
|
SUNNY K.V. Vs. DISTRICT DISASTER MANAGEMENT AUTHORITY
|
September 4, 2020 |
|
SUNNY POULOSE Vs. KERALA STATE ELECTION COMMISSION
|
November 18, 2020 |
|
SUNNY POULOSE Vs. STATE OF KERALA
|
July 23, 2020 |
|
SUNNY V.V. Vs. STATE BANK OF INDIA
|
July 22, 2020 |
|
SUNNY V.V. Vs. CHANDRASENAN E.T.
|
July 22, 2020 |
|
SUNOJ Vs. STATE OF KERALA
|
July 24, 2020 |
|
SUO MOTU Vs. SRI.SAJI K.ITTAN
|
April 30, 2020 |
|
SUO MOTU Vs. STATE OF KERALA
|
April 6, 2020 |
|
SUO MOTU Vs. SANTY GEORGE
|
January 30, 2020 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
November 25, 2020 |
|
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
September 25, 2020 |
|
SUO MOTU PROCEEDINGS INITIATED Vs. STATE OF KERALA
|
August 14, 2020 |
|
SUPERINTENDING ENGINEER Vs. K.A. JOY
|
January 7, 2020 |
|
SUPERINTENDING ENGINEER Vs. K.A.JOY
|
June 7, 2020 |
|
SURABHIBABU Vs. STATE OF KERALA
|
March 2, 2020 |
|
SURENDRA PANICKER Vs. STATE OF KERALA
|
August 19, 2020 |
|
SURENDRAN Vs. STATE OF KERALA
|
September 29, 2020 |
|
SURENDRAN Vs. STATE OF KERALA
|
December 3, 2020 |
|
SURENDRAN Vs. GEETHA
|
December 1, 2020 |
|
SURENDRAN Vs. STATE OF KERALA
|
January 14, 2020 |
|
SURENDRAN Vs. STATE OF KERALA
|
August 13, 2020 |
|
SURENDRAN Vs. STATE OF KERALA
|
December 7, 2020 |
|
SURENDRAN KS Vs. STATE OF KERALA
|
May 15, 2020 |
|
SURENDRAN.M Vs. C.MOHANAN
|
January 24, 2020 |
|
SURENDRANATH N. G. Vs. KDHP CO. PVT. LTD
|
August 4, 2020 |
|
SURESH Vs. STATE OF KERALA
|
August 6, 2020 |
|
SURESH Vs. STATE OF KERALA
|
November 10, 2020 |
|
SURESH Vs. STATE OF KERALA
|
March 4, 2020 |
|
SURESH Vs. STATE OF KERALA
|
August 7, 2020 |
|
SURESH Vs. STATE OF KERALA
|
August 4, 2020 |
|
SURESH Vs. STATE OF KERALA
|
June 25, 2020 |
|
SURESH Vs. STATE OF KERALA
|
July 9, 2020 |
|
SURESH @ SURA Vs. STATE OF KERALA
|
February 25, 2020 |
|
SURESH BABU M B Vs. STATE OF KERALA
|
August 20, 2020 |
|
SURESH CHANDRAN Vs. STATE OF KERALA
|
June 8, 2020 |
|
SURESH I.P. Vs. STATE OF KERALA
|
October 8, 2020 |
|
SURESH K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 3, 2020 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
July 27, 2020 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
September 25, 2020 |
|
SURESH KUMAR K.R. Vs. STATE BANK OF TRAVANCORE
HEAD OFFICE
|
March 16, 2020 |
|
SURESH KUMAR P.P. Vs. DEPUTY DIRECTOR, DIRECTORATE GENERAL OF GST INTELLIGENCE
|
August 14, 2020 |
|
SURESH KUMAR S. Vs. VIJAYA BANK VELLAYAMBALAM BRANCH
|
September 9, 2020 |
|
SURESH KUMAR.S Vs. PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION
|
March 9, 2020 |
|
SURESH M. Vs. JIJO JACOB
|
October 5, 2020 |
|
SURESH MANIVEL Vs. STATE OF KERALA
|
November 27, 2020 |
|
SURESH P.S. Vs. STATE OF KERALA
|
August 21, 2020 |
|
SURESH SERVE V. Vs. STATE OF KERALA REPRESENTED BY
THE PUBLIC PROSECUTOR
|
May 19, 2020 |
|
SURESH SUBRAMANIAN Vs. UNION OF INDIA
|
June 12, 2020 |
|
SURESH V. Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
|
November 24, 2020 |
|
SURESH, Vs. STATE OF KERALA
|
September 28, 2020 |
|
SURESHAN K. Vs. STATE OF KERALA
|
November 18, 2020 |
|
SURMI SUBHAGAN Vs. STATE OF KERALA
|
July 17, 2020 |
|
SUSAN MATHEWS Vs. STATE OF KERALA
|
June 16, 2020 |
|
SUSEEL NARAYANAN B Vs. JOY K.J
|
February 19, 2020 |
|
SUSHEELA Vs. SAKTHAN KURIES AND LOANS (P) LTD
|
October 9, 2020 |
|
SUSHEELA Vs. STATE OF KERALA
|
June 8, 2020 |
|
SUSMI ABRAHAM Vs. GEORGE V.MARKOSE @ SONU
|
March 6, 2020 |
|
SUTHERLAND MORTGAGE SERVICES INC Vs. PRINCIPAL COMMISSIONER OFFICE OF THE PRINCIPAL COMMISSIONER OF CUSTOMS
|
February 3, 2020 |
|
SWAMYS FOOD PRODUCTS Vs. JOSE C.O.
|
February 19, 2020 |
|
SWAPNA JAMBHEKAR Vs. CORPORATION OF COCHIN
|
November 17, 2020 |
|
SWAPNA PRABHA SURESH Vs. SUPERINTENDENT OF CUSTOMS
|
November 2, 2020 |
|
SWARNAMMA REBECCA Vs. DISTRICT SUPPLY OFFICER,THIRUVANANTHAPURAM
|
January 27, 2020 |
|
SWATHIRAJ M.S. Vs. PRINCIPAL INDIRA GANDHI INSTITUTE OF DENTAL SCIENCES
|
October 19, 2020 |
|
SWETHA SASIKUMAR Vs. STATE OF KERALA
|
July 9, 2020 |
|
SYAM Vs. STATE OF KERALA
|
August 3, 2020 |
|
SYAM NATH S. Vs. UNION OF INDIA
|
July 22, 2020 |
|
SYAM SANKAR B Vs. STATE OF KERALA
|
August 24, 2020 |
|
SYAMLAL.M.SASIDHARAN Vs. STATE OF KERALA
|
October 23, 2020 |
|
SYED HAMZA BAFAKKY Vs. SECRETARY, CORPORATION OF KOZHIKODE
|
March 6, 2020 |
|
SYNDICATE BANK Vs. R.K. SATHIABALAN
|
August 4, 2020 |
|
SYRIL Vs. STATE OF KERALA
|
May 15, 2020 |
|
T K CHANDRASEKHARAN Vs. NHANGATTUR EDUCATION SOCIETY
|
August 6, 2020 |
|
T N AUTO AND ENGINEERING CO PVT LTD Vs. STATE OF KERALA
|
February 13, 2020 |
|
T N UNNIKRISHNAN Vs. UNION OF INDIA
|
September 29, 2020 |
|
T. EASWARANUNNI AND ORS. Vs. STATE OF KERALA AND ORS
|
February 6, 2020 |
|
T. MUHAMMED FAISI Vs. STATE OF KERALA
|
July 29, 2020 |
|
T. N. RAVEENDRANATHA PANICKAR Vs. DISTRICT COLLECTOR
|
June 30, 2020 |
|
T. RADHAKRISHNAN Vs. UNION OF INDIA AND ORS.
|
February 18, 2020 |
|
T. SREEDHARA MENON Vs. DISTRICT COLLECTOR
|
September 16, 2020 |
|
T. T. ABDUL GAFOOR Vs. M. KUTTIMAMMAD
|
October 15, 2020 |
|
T. V. PRADEEP Vs. STATE OF KERALA
|
December 2, 2020 |
|
T.A.ABDUL RAHIMAN Vs. PROJECT DIRECTOR
|
July 14, 2020 |
|
T.A.GEORGE Vs. T.M.KURIAKOSE
|
December 22, 2020 |
|
T.A.VARGHESE Vs. RAM BAHADUR THAKUR LTD.
|
June 5, 2020 |
|
T.ANILKUMAR
Vs. STATE OF KERALA
|
November 18, 2020 |
|
T.B. KARTHIKEYAN Vs. DY. COMMISSIONER OF POLICE, KOCHI CITY
|
August 3, 2020 |
|
T.B.C.MUHAMMED HAJI Vs. T.SHAMSUDHEEN
|
March 2, 2020 |
|
T.BEENA Vs. SEEMATTI
|
March 20, 2020 |
|
T.BHASKARAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
T.C.JAYANTH Vs. LAND REVENUE COMMISSIONER
|
March 2, 2020 |
|
T.D.MOHANA PRASAD Vs. STATE OF KERALA
|
March 2, 2020 |
|
T.E.SHAMSUDIN Vs. STATE OF KERALA
|
August 14, 2020 |
|
T.G.MANI Vs. K. AND V METAL CRUSHING INDUSTRIES
|
November 6, 2020 |
|
T.J. BENJAMIN Vs. UNION OF INDIA
|
February 6, 2020 |
|
T.J.JAMES Vs. ANTONY JOSEPH
|
September 22, 2020 |
|
T.K NADEER Vs. STATE OF KERALA
|
November 30, 2020 |
|
T.K. AUGUSTINE Vs. STATE OF KERALA
|
May 27, 2020 |
|
T.K. MATHEW Vs. THE SECRETARY AND REGISTRAR OF MARRIAGES, THALAVADY GRAMA PANCHAYAT AND ORS.
|
June 30, 2020 |
|
T.K. SAJEEVAN Vs. STATE OF KERALA
|
February 27, 2020 |
|
T.K.CHANDRATHARA Vs. BINU K.S.
|
March 10, 2020 |
|
T.K.MATHAI Vs. GOKULAM CHITS AND FINANCE CO. (P) LTD.
|
March 18, 2020 |
|
T.KUNHAMMED HAJI Vs. SUB INSEPCTOR OF POLICE
|
November 13, 2020 |
|
T.M. MUJEEB Vs. KERALA STATE ELECTION COMMISSION
|
January 30, 2020 |
|
T.M.ABDULKHADER Vs. UNION OF INDIA
|
March 3, 2020 |
|
T.M.AMANULLA Vs. COMMISSIONER OF LAND REVENUE
GOVERNMENT SECRETARIAT
|
December 17, 2020 |
|
T.M.AYSHA JASMITHA Vs. C.P.ABDUL RASHEED
|
November 13, 2020 |
|
T.M.C. NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
|
November 20, 2020 |
|
T.M.SETHUKUNJU Vs. COCHIN MUNICIPAL CORPORATION,
|
July 17, 2020 |
|
T.M.SHAFI Vs. G.L.KHADERKUNHI
|
February 26, 2020 |
|
T.M.VASANTHAKUMARI Vs. STATE OF KERALA
|
August 12, 2020 |
|
T.MATHEW ABRAHAM Vs. STATE LEVEL ENVIRONMENT IMPACT ASSESSMENT
|
November 2, 2020 |
|
T.O.ITTOOP AND ASSOCIATES
ENGINEERS AND CONTRACTORS Vs. EXECUTIVE ENGINEER (CIVIL) CIVIL CONSTRUCTION WING
|
March 16, 2020 |
|
T.P. NANDAKUMAR Vs. NANDAKUMAR NAIR
|
July 14, 2020 |
|
T.P. SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
May 19, 2020 |
|
T.P.ABDUL BASHEER Vs. CHERUPUZHA GRAMA PANCHAYAT
|
June 16, 2020 |
|
T.P.ABDUL BASHEER Vs. STATE OF KERALA
|
August 19, 2020 |
|
T.P.DILIP Vs. STATE OF KERALA
|
November 19, 2020 |
|
T.P.JAYARAJ Vs. REVENUE DIVISIONAL OFFICER
|
June 16, 2020 |
|
T.P.JOSEPH Vs. RONALD T.DENNISON
|
October 7, 2020 |
|
T.P.SEETHARAMAN Vs. SENIOR GEOLOGIST
|
March 3, 2020 |
|
T.P.TONY Vs. STATE OF KERALA
|
October 15, 2020 |
|
T.PARAMESWARAN Vs. STATE OF KERALA
|
August 11, 2020 |
|
T.R.JOEL Vs. S.KRISHNAN
|
December 4, 2020 |
|
T.S.KALADHARAN Vs. DISTRICT COLLECTOR
|
December 18, 2020 |
|
T.S.LANCELET Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
December 16, 2020 |
|
T.S.SALUDEEN Vs. STATE OF KERALA
|
May 28, 2020 |
|
T.S.VALSA Vs. SUNIL BARTHWAL
|
March 16, 2020 |
|
T.SAIDALAVI Vs. STATE OF KERALA
|
November 23, 2020 |
|
T.SHOBHA Vs. STATE OF KERALA
|
March 19, 2020 |
|
T.SIDHARDHA REDDY Vs. RAJIVE KUMAR GUPTA
|
November 5, 2020 |
|
T.SUNILKUMAR Vs. STATE OF KERALA
|
January 17, 2020 |
|
T.T.SUNNY Vs. STATE OF KERALA
|
December 11, 2020 |
|
T.U.NOUSHAD Vs. ALUVA MUNICIPALITY
|
March 16, 2020 |
|
T.V.ASHOKAN Vs. SABITHA M.V.
|
March 10, 2020 |
|
T.V.SASIKALA Vs. C.P.JOSEPH
|
December 21, 2020 |
|
TAHSILDAR Vs. SUREJ JOSEPH
|
July 16, 2020 |
|
TAHSILDAR KOTTAYAM TALUK, TALUK OFFICE, KOTTAYAM DISTRICT Vs. SAJITHA T. M.
|
November 3, 2020 |
|
TALWIN JOSEPH Vs. STATE OF KERALA
|
December 11, 2020 |
|
TARA L. Vs. STATE OF KERALA
|
June 26, 2020 |
|
TASNA MINES Vs. CHITHARA GRAMA PANCHAYAT
|
August 14, 2020 |
|
TATA CONSULTANCY SERVICES Vs. STATE OF KERALA
|
January 23, 2020 |
|
TECHNO ENGINEERING CORPORATION Vs. EXECUTIVE ENGINEER
|
March 9, 2020 |
|
THADUKKASSERY SERVICE CO OPERATIVE BANK LTD. Vs. STATE TAX OFFICER
|
June 16, 2020 |
|
THAHIRA Vs. GURUVAYURAPPAN CHIT FUNDS PVT.
|
January 22, 2020 |
|
THAHIRA C.K. Vs. STATE OF KERALA
|
November 13, 2020 |
|
THAHSIN SABHAH Vs. STATE OF KERALA
|
August 13, 2020 |
|
THAJSON P M Vs. STATE OF KERALA
|
September 18, 2020 |
|
THAJUDEEN K. V. Vs. STATE OF KERALA
|
October 1, 2020 |
|
THAKKARAM RESTURANT
Vs. STATE OF KERALA
|
November 25, 2020 |
|
THALASSERY MUNICIPALITY Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
January 16, 2020 |
|
THALAYILLATH ABDULLA Vs. STATE OF KERALA
|
July 9, 2020 |
|
THANIKKUDAM BAGAWATI MILLS LIMITED
Vs. STATE OF KERALA
|
March 17, 2020 |
|
THANKACHAN
Vs. STATE OF KERALA
|
March 11, 2020 |
|
THANKACHAN Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
June 3, 2020 |
|
THANKACHAN Vs. STATE OF KERALA
|
February 19, 2020 |
|
THANKACHAN M. S. Vs. SENIOR GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY
|
October 13, 2020 |
|
THANKACHAN. M. PAUL Vs. STATE BANK OF INDIA
|
September 11, 2020 |
|
THANKAM Vs. SUMITHRA
|
October 8, 2020 |
|
THANKAMANI Vs. SATHYAN
|
September 9, 2020 |
|
THANKAMANI Vs. VASANTHI AND ORS.
|
July 21, 2020 |
|
THANKAMMA YOHANNAN Vs. REVENUE DIVISIONAL
|
August 21, 2020 |
|
THANKAMMU C. Vs. THE HEAD MASTER, HIGH SCHOOL, ANTHIKKAD THRISSUR DISTRICT AND ORS.
|
June 2, 2020 |
|
THANKAMONY AMMA Vs. A.R.AYYAPPAN PILLAI
|
November 4, 2020 |
|
THANKAPPAN Vs. STATE OF KERALA
|
October 1, 2020 |
|
THANKAPPAN Vs. V.CHELLAPPAN
|
February 5, 2020 |
|
THANKAPPAN ADISHAR Vs. PANAYANARKAVU TEMPLE TRUST
|
March 4, 2020 |
|
THANKAPPAN ADISHAR AND ORS. Vs. PANAYANARKAVU TEMPLE TRUST AND ORS.
|
August 26, 2020 |
|
THANKAPPAN P.K. Vs. STATE OF KERALA
|
June 29, 2020 |
|
THANKAPPAN PILLAI Vs. STATE OF KERALA
|
September 18, 2020 |
|
THANKARAJ Vs. STATE OF KERALA
|
November 10, 2020 |
|
THANNAL FOUNDATION Vs. STATE OF KERALA
|
July 2, 2020 |
|
THANSEER Vs. STATE OF KERALA REPRESENTED
|
August 21, 2020 |
|
THANVI SHAJEE Vs. MAHATMA GANDHI UNIVERSITY
|
July 2, 2020 |
|
THARA B. NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
July 17, 2020 |
|
THARA N Vs. STATE OF KERALA
|
September 15, 2020 |
|
THASNEEM S.P Vs. STATE OF KERALA
|
August 14, 2020 |
|
THASNIMOL MUHAMMED SHAFEEQUE Vs. THE COMMISSIONER OF CUSTOMS, COCHIN AND ORS.
|
March 11, 2020 |
|
THAYAMBATH NARAYANI
Vs. STATE OF KERALA
|
August 10, 2020 |
|
THAYYIB M.I Vs. STATE OF KERALA
|
August 21, 2020 |
|
THE CHAIRMAN SR EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
July 8, 2020 |
|
THE DIRECTOR, JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH Vs. STATE OF KERALA
|
May 19, 2020 |
|
THE DISTRICT TOWN PLANNER, THRISSUR Vs. JOBY M.C. AND ORS.
|
November 5, 2020 |
|
THE EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SREE CHITHIRA THIRUNAL RESIDENTIAL SCHOOL AND ORS.
|
February 4, 2020 |
|
THE INFORMATION KERALA MISSION Vs. MURUKADAS R.
|
November 25, 2020 |
|
THE KERALA MINERALS AND METALS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KOLLAM
|
February 4, 2020 |
|
THE PRINCIPAL, KANNUR MEDICAL COLLEGE Vs. THE ADMISSION AND FEE REGULATORY COMMITTEE
|
June 19, 2020 |
|
THE SPECIAL DEPUTY COLLECTOR SLAO AND COMPETENT AUTHORITY LA Vs. VINODKUMAR
|
February 18, 2020 |
|
THE TAHSILDAR TALUK OFFICE, THODUPUZHA Vs. RENJITH GEORGE
|
January 29, 2020 |
|
THE UNITED INDIA INSURANCE CO. LTD. Vs. RIJAWANA JAMSHED MULLA AND ORS.
|
August 5, 2020 |
|
THECHAN MUHAMMED Vs. STATE OF KERALA
|
February 26, 2020 |
|
THEKKE CHANGARAM KARSHAKA SANGHAM NELLUPADAKA SAMITHI Vs. A.ALEXANDER
|
December 15, 2020 |
|
THENHIPALAM CO-OPERATIVE RURAL BANK LTD Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
September 14, 2020 |
|
THERUVATH BUILDERS Vs. STATE OF KERALA
|
November 6, 2020 |
|
THILAKAN Vs. STATE OF KERALA
|
January 21, 2020 |
|
THILAKAN Vs. STATE OF KERALA
|
March 16, 2020 |
|
THIOPHIN P.S. Vs. DIRECTOR GENERAL/CISF
|
July 23, 2020 |
|
THIRUNAVUKKARASU RAGUNATHAN Vs. UNION OF INDIA
|
September 28, 2020 |
|
THIRUVANANTHAPURAM MUNICIPAL CORPORATION Vs. ASWATHY P.
|
November 19, 2020 |
|
THIRUVANANTHAPURAM REGIONAL CO -OPERATIVE MILK PRODUCERS UNION LTD Vs. REGISTRAR OF DAIRY CO-OPERATIVE SOCIETIES
|
September 16, 2020 |
|
THOMAS Vs. STATE OF KERALA
|
November 24, 2020 |
|
THOMAS Vs. STATE OF KERALA
|
May 21, 2020 |
|
THOMAS Vs. JOSEPH
|
March 9, 2020 |
|
THOMAS Vs. STATE OF KERALA
|
February 12, 2020 |
|
THOMAS BABU M.M. Vs. STATE OF KERALA
|
October 6, 2020 |
|
THOMAS CHACKO Vs. MAHESH KUMAR
|
July 8, 2020 |
|
THOMAS CHERIAN Vs. STATE OF KERALA
|
December 8, 2020 |
|
THOMAS DANIEL Vs. STATE OF KERALA
|
November 26, 2020 |
|
THOMAS DANIEL Vs. STATE OF KERALA
|
September 17, 2020 |
|
THOMAS DANNIEL Vs. J. RAJAN
|
July 14, 2020 |
|
THOMAS GEORGE Vs. STATE OF KERALA
|
May 13, 2020 |
|
THOMAS GEORGE Vs. STATE OF KERALA
|
January 7, 2020 |
|
THOMAS GEORGE Vs. REVENUE DIVISIONAL OFFICER
|
August 7, 2020 |
|
THOMAS GEORGE Vs. STATE OF KERALA
|
June 30, 2020 |
|
THOMAS JOHN Vs. STATE OF KERALA
|
March 6, 2020 |
|
THOMAS JOSEPH Vs. STATE OF KERALA
|
September 7, 2020 |
|
THOMAS JOSEPH Vs. STATE OF KERALA
|
October 6, 2020 |
|
THOMAS K PHILIP, Vs. STATE OF KERALA
|
August 26, 2020 |
|
THOMAS K. PEELIANICKAL Vs. STATE ELECTION COMMISSION KERALA
|
June 10, 2020 |
|
THOMAS MATHEW Vs. THE INCOME TAX OFFICER, NON CORP. WARD 1(5) AND ORS.
|
May 25, 2020 |
|
THOMAS PAUL KATTOOKARAN Vs. STATE OF KERALA
|
November 20, 2020 |
|
THOMAS T.J @ BIJOY Vs. STATE OF KERALA
|
May 27, 2020 |
|
THOMAS T.V. AND ORS. Vs. JOINT SECRETARY, GENERAL EDUCATION DEPARTMENT AND ORS
|
January 27, 2020 |
|
THOMAS V.THOMAS Vs. DEEPA SAJEEV
|
October 16, 2020 |
|
THOMAS.T.J. Vs. THE TRISSUR DISTRICT CO-OPERTIVE BANK LTD
|
December 3, 2020 |
|
THOMASKUTTY Vs. STATE OF KERALA
|
July 28, 2020 |
|
THOMMY GEORGE Vs. STATE OF KERALA
|
November 6, 2020 |
|
THOMSUN REALTORS PVT. LTD. Vs. DISTRICT GEOLOGIST, EKM AND ORS.
|
September 14, 2020 |
|
THOPPIL ANTO Vs. GLANCIN T.A.
|
November 27, 2020 |
|
THOPPIL ANTO Vs. GLACIN T.A.
|
January 10, 2020 |
|
THOPPIL CHIT FUNDS (P) LTD Vs. L K PRABHU,
|
September 14, 2020 |
|
THOPPIL CONTRACTORS (INDIA) PRIVATE
LIMITED Vs. STATE OF KERALA
|
May 21, 2020 |
|
THOUFEEK T.A. Vs. STATE OF KERALA
|
July 24, 2020 |
|
THRISSUR CORPORATION Vs. KERALA STATE POLLUTION CONTROL BOARD AND ORS.
|
June 9, 2020 |
|
THRISSUR MUNICIPAL CORPORATION Vs. KERALA STATE POLLUTION CONTROL BOARD
|
November 3, 2020 |
|
THRISSUR MUNICIPAL CORPORATION Vs. M.A JOHNY
|
January 9, 2020 |
|
THULASEEDHARAN Vs. STATE OF KERALA
|
August 6, 2020 |
|
THUNDIYIL MUHAMMADALI Vs. STATE OF KERALA
|
June 24, 2020 |
|
THUSHARA Vs. A.CHANDRAN
|
October 1, 2020 |
|
THUSHARA GEORGE Vs. UNION OF INDIA
|
November 13, 2020 |
|
THUSHARA J.K Vs. STATE OF KERALA
|
December 2, 2020 |
|
TIJO VARGHESE Vs. STATE OF KERALA
|
July 2, 2020 |
|
TIKNAR HOMES PVT. LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION REGIONAL OFFICE
|
January 24, 2020 |
|
TIRUR MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL), MALAPPURAM
|
March 12, 2020 |
|
TIRURANGADI CO-OPERATIVE AGRICULTURAL AND RURAL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G),
|
August 20, 2020 |
|
TOMS COLLEGE OF ENGINEERING
Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
August 17, 2020 |
|
TOMY Vs. STATE OF KERALA
|
October 22, 2020 |
|
TOMY K.V. Vs. MINI ANTONY IAS
|
July 24, 2020 |
|
TONY Vs. STATE OF KERALA
|
April 29, 2020 |
|
TONY PAUL Vs. STATE OF KERALA
|
November 4, 2020 |
|
TONYMON JOSEPH Vs. GENERAL MANAGER, SOUTHERN RAILWAY
|
February 10, 2020 |
|
TOURISM DEVELOPMENT CO-OPERATIVE SOCIETY LIMITED Vs. DISTRICT COLLECTOR, THRISSUR
|
October 23, 2020 |
|
TRAVANCORE BLUE METAL INDUSTRIES PRIVATE LTD., Vs. KERALA STATE POLLUTION CONTROL BOARD
|
August 21, 2020 |
|
TRAVANCORE DEVASWOM BOARD Vs. RAJESH S.
|
November 19, 2020 |
|
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER
|
May 19, 2020 |
|
TRAVANCORE DEVASWOM BOARD Vs. STATE OF KERALA AND ORS.
|
December 15, 2020 |
|
TRAVANCORE TITANIUM PRODUCTS LTD Vs. SANTHOSH KUMAR YADAV
|
July 28, 2020 |
|
TREESA ALBERT Vs. STATE OF KERALA
|
February 5, 2020 |
|
TRICHUR TOWERS HOTELS PVT. LTD. Vs. STATE OF KERALA
|
November 10, 2020 |
|
TRIOFAB CONSTRUCTIONS PVT.LTD Vs. JOSEPH XAVIER
|
December 4, 2020 |
|
TRIPUNITHURA MEGHALA HEAD LOAD AND GENERAL WORKERS SWATANTRA THOZHILALI UNION Vs. COMMUNIST PARTY OF INDIA AND ORS.
|
August 19, 2020 |
|
TRIVEDI MAHARSHI DINESHBHAI Vs. STATE OF KERALA
|
November 6, 2020 |
|
TRUSTEE, HIDAYA EDUCATIONAL & CHARITABLE TRUST Vs. STATE OF KERALA
|
January 24, 2020 |
|
TRUTH, NEETHI NIRVAHANA NIYAMOPADESA SAHAYA SAMITHI Vs. STATE OF KERALA
|
February 6, 2020 |
|
TURBO INTERTRADE COMPANY INDIA(P) LTD Vs. UNION OF INDIA
|
December 9, 2020 |
|
U. RAMA PRASAD MENON Vs. STATE OF KERALA
|
September 16, 2020 |
|
U.K. SHARMISH Vs. STATE OF KERALA
|
November 18, 2020 |
|
U.MANIKANDAN Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
June 26, 2020 |
|
U.S. KUNJUMUHAMMED Vs. DEPUTY DIRECTOR OF PANCHAYATHS ERNAKULAM
|
August 24, 2020 |
|
U.T.SHAILAJA DEVI Vs. KOTTAPARAMBAN ABDUL KAREEM
|
February 14, 2020 |
|
U.V.ABRAHAM Vs. ARBITRATOR (N.H) AND DISTRICT COLLECTOR
|
October 12, 2020 |
|
UBAIDULLA Vs. STATE OF KERALA
|
August 5, 2020 |
|
UDAYA KUMAR Vs. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
|
February 14, 2020 |
|
UDAYABHASKAR Vs. JAYALAKSHMI
|
February 18, 2020 |
|
UDAYAN Vs. STATE OF KERALA
|
September 11, 2020 |
|
UDAYAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
UDAYAPPAN K.K. Vs. STATE OF KERALA
|
March 6, 2020 |
|
UDAYASANKAR.T Vs. DISTRICT COLLECTOR, KOZHIKODE
|
March 2, 2020 |
|
UDAYASREE Vs. STATE OF KERALA
|
August 10, 2020 |
|
UDAYSANKAR T. Vs. BINU FRANCIS
|
November 17, 2020 |
|
UDHEESH Vs. STATE OF KERALA
|
September 29, 2020 |
|
ULAHANNAN Vs. RAJEESH
|
January 15, 2020 |
|
ULLIKOVVAL PURAYIL SUBAIDA Vs. CHENOTH MANAVAVALAPPIL PARAMMAL RUKHIYA
|
October 22, 2020 |
|
ULRIKE RICHTER Vs. STATE OF KERALA
|
March 11, 2020 |
|
UMA RASHEED Vs. REMA ANI, KUTTIMURUPPEL VEEDU
|
September 9, 2020 |
|
UMADEVI M.J. Vs. REVENUE DIVISIONAL OFFICER
|
November 3, 2020 |
|
UMESH K.B. REVISION Vs. SREEKALA
|
June 30, 2020 |
|
UMIYA ENTERPRISE Vs. ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICE TAX DEPARTMENT
|
January 31, 2020 |
|
UMMAYA HAMZA Vs. CALICUT CORPORATION
|
October 20, 2020 |
|
UMMER BEARY Vs. STATE OF KERALA
|
July 28, 2020 |
|
UMMER KOYA V. Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 5, 2020 |
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UMMER NECHIKKADAN Vs. NILAMBUR CO-OPERATIVE URBAN BANK LTD
|
February 20, 2020 |
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UNAIS BASHEER, THYPARAMBIL HOUSE Vs. ERATTUPETTA MUNICIPALITY
|
March 16, 2020 |
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UNAIS P. Vs. KOULA P.K.
|
February 19, 2020 |
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UNAIS P. Vs. KOULA P.K.
|
February 17, 2020 |
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UNIMONI FINANCIAL SERVICES LTD Vs. IDBI BANK LIMITED
|
December 16, 2020 |
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UNION BANK OF INDIA Vs. K.B.BABY SAROJA
|
February 14, 2020 |
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UNION BANK OF INDIA Vs. K.S.P.MANI
|
March 10, 2020 |
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UNION OF INDIA
Vs. R.RAJEEV
|
August 11, 2020 |
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UNION OF INDIA Vs. P.K.AJITH PRASAD
|
February 27, 2020 |
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UNION OF INDIA Vs. K.VASU
|
January 20, 2020 |
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UNION OF INDIA Vs. HASHIR
|
July 3, 2020 |
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UNION OF INDIA Vs. G.LAKSHMI
|
June 16, 2020 |
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UNION OF INDIA Vs. ALL INDIA LOCO RUNNING STAFF ASSOCIATION
|
March 20, 2020 |
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UNION OF INDIA Vs. PERUMALIL GRANITE CONSTRUCTION
|
February 25, 2020 |
|
UNION OF INDIA Vs. A.R.ASOK KUMAR
|
September 24, 2020 |
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UNION OF INDIA Vs. NAFEESA
|
September 22, 2020 |
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UNION OF INDIA Vs. V.T.K.NAYANAR
|
September 17, 2020 |
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UNION OF INDIA Vs. M.MUTHIAH
|
March 10, 2020 |
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UNION OF INDIA Vs. N.J.JOSEPH
|
March 2, 2020 |
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UNION OF INDIA Vs. SHEEBA K.A.
|
March 5, 2020 |
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UNION OF INDIA Vs. P.RAJAGOPALAN
|
March 20, 2020 |
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UNION OF INDIA Vs. SANDEEP PANDEY
|
February 3, 2020 |
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UNION OF INDIA Vs. SUDHIR KUMAR
|
November 27, 2020 |
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UNION OF INDIA Vs. C. SREEKUMAR
|
January 21, 2020 |
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UNION OF INDIA Vs. B.CHRISTUDAS
|
February 12, 2020 |
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UNION OF INDIA Vs. V.GANGADHARAN
|
February 17, 2020 |
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UNION OF INDIA Vs. K.V.RAMAKRISHNAN
|
November 5, 2020 |
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UNION OF INDIA Vs. SHYMON S.
|
November 13, 2020 |
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UNION OF INDIA Vs. REVINDRAN NAIR B.
|
October 21, 2020 |
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UNION OF INDIA Vs. KANNAPPAN G.
|
October 19, 2020 |
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UNION OF INDIA Vs. M.CHANDRAN
|
November 3, 2020 |
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UNION OF INDIA Vs. DIBIN RAJ.S.V
|
November 17, 2020 |
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UNION OF INDIA Vs. C.B.LALITHAKUMARI
|
November 4, 2020 |
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UNION OF INDIA Vs. G.SWAMINATHAN
|
November 18, 2020 |
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UNION OF INDIA Vs. RESHMA M.V.
|
November 6, 2020 |
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UNION OF INDIA Vs. ARYA SREE T.
|
November 16, 2020 |
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UNION OF INDIA Vs. T.S.NAJIMUDEEN
|
November 25, 2020 |
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UNION OF INDIA Vs. RAJKUMAR R.
|
November 11, 2020 |
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UNION OF INDIA Vs. K.S. SURENDRANATH
|
January 6, 2020 |
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UNION OF INDIA Vs. K V SUJAYA
|
February 27, 2020 |
|
UNION OF INDIA Vs. AKHILA UMESH
|
October 5, 2020 |
|
UNION OF INDIA Vs. PRIME HABITATS PVT LTD
|
July 16, 2020 |
|
UNION OF INDIA Vs. ANISH KUMAR .S
|
August 13, 2020 |
|
UNION OF INDIA Vs. R.RAJEEV
|
August 7, 2020 |
|
UNION OF INDIA Vs. T.KARUNAKARAN
|
September 9, 2020 |
|
UNION OF INDIA Vs. ALL INDIA LOCO RUNNING STAFF ASSOCIATION
|
August 21, 2020 |
|
UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE
GOVERNMENT OF INDIA Vs. M.K.ALI KUNJU
|
March 17, 2020 |
|
UNION TERRITORY OF LAKSHADWEEP Vs. M.HABEEBULLA
|
September 15, 2020 |
|
UNIROYAL MARINE EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 17, 2020 |
|
UNITED FUELS DEALERS Vs. INDIAN OIL CORPORATION LTD.
|
May 21, 2020 |
|
UNITED FUELS DEALERS Vs. INDIAN OIL CORPORATION LTD
|
May 12, 2020 |
|
UNITED INDIA INSURANCE CO LTD Vs. SANKARANKUTTY P G
|
September 30, 2020 |
|
UNITED INDIA INSURANCE CO LTD NORTH PARAVUR Vs. SARADHA,
|
September 8, 2020 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. SYAMRAJ
|
June 8, 2020 |
|
UNITED NURSES ASSOCIATION Vs. UNION OF INDIA
|
April 30, 2020 |
|
UNITED SPIRITS LIMITED Vs. COMMISSIONER OF EXCISE
|
February 17, 2020 |
|
UNIVERSITY OF CALICUT Vs. MANAGER DON BOSCO COLLEGE
|
October 21, 2020 |
|
UNIVERSITY OF CALICUT Vs. KALYANI S.VINOD
|
August 6, 2020 |
|
UNIVERSITY OF KERALA
Vs. ANAS N. ASSISTANT PROFESSOR
|
May 20, 2020 |
|
UNIVERSITY OF KERALA Vs. SOUMYA T.CYRIAC
|
May 20, 2020 |
|
UNIVERSITY OF KERALA Vs. V.SOBHA
|
February 7, 2020 |
|
UNIVERSITY OF KERALA Vs. PATRIACH ELIAS CHARITABLE SOCIETY
|
August 14, 2020 |
|
UNIVERSITY OF KERALA Vs. KRISHNA PRIYA S.
|
July 15, 2020 |
|
UNIVERSITY OF KERALA Vs. K.P.SATHEESAN
|
August 24, 2020 |
|
UNIVERSITY OF KERALA Vs. N.R.ANIL KUMAR
|
January 27, 2020 |
|
UNNI K.M. Vs. STATE OF KERALA
|
July 27, 2020 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
August 6, 2020 |
|
UNNIKRISHNAN Vs. LAKSHMANAN
|
August 24, 2020 |
|
UNNIKRISHNAN C Vs. P.MUHAMMED BASHEER
|
March 18, 2020 |
|
UNNIKRISHNAN NAIR Vs. STATE OF KERALA
|
June 1, 2020 |
|
UNNIKRISHNAN P.S. Vs. ARBITRATOR
|
December 21, 2020 |
|
UNNIKRISHNAN T Vs. JITHENDRA KUMAR K C
|
October 15, 2020 |
|
UNNIKRISHNAN U.P Vs. SHARAFUDHEEN
|
February 11, 2020 |
|
UNNILEKHA A.S. Vs. STATE OF KERALA
|
November 16, 2020 |
|
UNNIMON Vs. STATE OF KERALA
|
October 20, 2020 |
|
UPPENGAL SIVADASAN Vs. STATE OF KERALA
|
November 19, 2020 |
|
USHA DEVI BHARATHAN Vs. SABU J.
|
February 3, 2020 |
|
USHA JOHNSON Vs. COMMISSIONER OF INCOME TAX
|
November 25, 2020 |
|
USHA KUMARI K.C. Vs. STATE OF KERALA
|
October 8, 2020 |
|
USHA KUMARI P.K. Vs. STATE OF KERALA
|
October 14, 2020 |
|
USHA RAMAN NAMBIAR Vs. STATE OF KERALA
|
December 14, 2020 |
|
USHA SURESH Vs. STATE OF KERALA
|
September 4, 2020 |
|
USHADEVI M.V. Vs. KERALA STATE WAREHOUSING CORPORATION
|
November 17, 2020 |
|
USHAKUMARI K. Vs. KERALA FINANCIAL CORPORATION LTD
|
November 13, 2020 |
|
USMAN Vs. UNNIKRISHNAN
|
August 20, 2020 |
|
USMAN Vs. STATE OF KERALA
|
October 8, 2020 |
|
USMAN @ UDMAN Vs. STATE OF KERALA
|
January 16, 2020 |
|
USMAN P.K. Vs. RAJESH KUMAR P.S.
|
December 7, 2020 |
|
UTHAMAN
Vs. STATE OF KERALA
|
March 9, 2020 |
|
UTHAMAN Vs. STATE OF KERALA
|
March 19, 2020 |
|
UTHAMAN Vs. STATE OF KERALA
|
August 3, 2020 |
|
UTHAMAN D. Vs. STATE OF KERALA
|
February 28, 2020 |
|
UTHAMAN NAIR Vs. STATE OF KERALA
|
June 26, 2020 |
|
UTHAMAN PILLAI Vs. STATE OF KERALA
|
July 6, 2020 |
|
UZHUVA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER, WARD-4, ALAPPUZHA AND ORS.
|
September 28, 2020 |
|
V J THOMAS Vs. STATE OF KERALA
|
October 1, 2020 |
|
V. GOPINATH Vs. STATE OF KERALA
|
August 17, 2020 |
|
V. RAJKUMAR Vs. STATE OF KERALA
|
October 16, 2020 |
|
V. V. TOMY Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE
|
October 5, 2020 |
|
V.A.VIJU Vs. MANAPPURAM GENERAL FINANCE AND LEASING LIMITED
|
December 3, 2020 |
|
V.B.MURALEEDHARAN Vs. ASSISTANT COMMISSIONER OF FOOD SAFETY
|
January 22, 2020 |
|
V.GIRIJAN Vs. STATE OF KERALA
|
February 13, 2020 |
|
V.GOVINDANKUTTY Vs. DIRECTOR
|
December 18, 2020 |
|
V.HASHIM Vs. DISTRICT COLLECTOR
|
February 11, 2020 |
|
V.J. THOMAS Vs. STATE OF KERALA
|
March 4, 2020 |
|
V.J.JOSE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 1, 2020 |
|
V.JANAKI Vs. K.NARAYANI
|
February 11, 2020 |
|
V.JAYAKUMAR Vs. HIGH COURT OF KERALA
|
February 19, 2020 |
|
V.JOSEPH ALBERT PINHEIRO Vs. SUPDT OF POLICE
|
February 18, 2020 |
|
V.K.ALEYKUTTY Vs. JOINT REGISTRAR(GENERAL) CO-OPERATIVE SOCIETIES
|
January 17, 2020 |
|
V.K.ANUSREE Vs. UNION OF INDIA
|
March 17, 2020 |
|
V.K.EBRAHIM KUNJU Vs. STATE OF KERALA
|
December 14, 2020 |
|
V.K.FATHIMA Vs. KALATHIL KUNDANCHERI JANAKI
|
January 30, 2020 |
|
V.K.ROCKS PVT .LTD Vs. STATE OF KERALA
|
December 21, 2020 |
|
V.K.SREEDHARAN Vs. P.V.JOSE
|
November 27, 2020 |
|
V.K.SREERAM MADHAVAN Vs. AYADATHIL RATHANAKUMAR
|
October 15, 2020 |
|
V.L. PRADEEP KUMAR Vs. CHIEF SECRETARY, GOVERNMENT OF KERALA
|
January 28, 2020 |
|
V.M. NAZAR Vs. STATE OF KERALA
|
October 5, 2020 |
|
V.M.HASSAN Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
December 16, 2020 |
|
V.N. PUBLIC HEALTH AND EDUCATIONAL TRUST Vs. STATE OF KERALA
|
November 3, 2020 |
|
V.N.GANGADHARA PANICKER MEMORIAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
August 13, 2020 |
|
V.N.MANIKANDAN Vs. KERALA STATE ELECTRICITY BOARD LTD
|
September 23, 2020 |
|
V.N.PUBLIC HEALTH AND EDUCATIONAL TRUST Vs. STATE OF KERALA
|
October 20, 2020 |
|
V.N.PUBLIC HEALTH AND EDUCATIONAL TRUST Vs. STATE OF KERALA
|
October 12, 2020 |
|
V.N.SANTHOSH KUMAR Vs. STATE OF KERALA
|
October 22, 2020 |
|
V.N.SUTHAN Vs. PRIVATE BUS OPERATORS ORGANISATION
|
July 28, 2020 |
|
V.P.DENNY Vs. UNION OF INDIA
|
September 8, 2020 |
|
V.P.JYOLSNA Vs. STATE OF KERALA
|
November 6, 2020 |
|
V.P.KUNHIMOOSA Vs. HASSAN KOYA K.
|
January 7, 2020 |
|
V.P.KUNHISOOPI Vs. STATE OF KERALA
|
March 9, 2020 |
|
V.P.RADHA, W/O LATE PACHUKUTTY Vs. CHANGARAM PARAMBATH VALSALA
|
January 10, 2020 |
|
V.P.SAHADEVAN Vs. UNION OF INDIA
|
November 17, 2020 |
|
V.P.SUGATHAN Vs. LEKHA SUGATHAN
|
March 6, 2020 |
|
V.PRABHAKARAN NAIR Vs. MALAYINKIL SERVICE CO-OPERATIVE BANK
|
October 23, 2020 |
|
V.R.SUBHADRA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 1, 2020 |
|
V.RADHAKRISHNAN Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
|
March 9, 2020 |
|
V.RAJKUMAR Vs. CITY POLICE COMMISSIONER THRISSUR
|
August 10, 2020 |
|
V.RAMAKRISHNAN Vs. BALAKRISHNAN
|
October 7, 2020 |
|
V.RAVEENDRAN Vs. GOKULAM CHITS AND FINANCE COMPANY PVT LTD
|
March 17, 2020 |
|
V.S. LEE Vs. STATE OF KERALA
|
October 28, 2020 |
|
V.S.JOSEPH Vs. STATE OF KERALA
|
June 9, 2020 |
|
V.SAFARULLAH Vs. GRACY JOSEPHINE LAMBIE
|
December 7, 2020 |
|
V.SASIDHARAN Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
October 5, 2020 |
|
V.SASIDHARAN Vs. UNION OF INDIA
|
June 24, 2020 |
|
V.SOMANATHAN Vs. APPELLATE AUTHORITY
|
November 6, 2020 |
|
V.SOMANATHAN Vs. APPELLATE AUTHORITY INDUSTRIES DEPARTMENT
|
October 1, 2020 |
|
V.SURENDRAN Vs. STATE OF KERALA
|
August 20, 2020 |
|
V.T.SURESH KUMAR Vs. MANAGING DIRECTOR
|
March 16, 2020 |
|
V.UNNIKRISHNAN Vs. STATE OF KERALA
|
November 23, 2020 |
|
V.USHA Vs. STATE OF KERALA
|
August 24, 2020 |
|
V.V. KUTTIMALU AMMA Vs. STATE OF KERALA
|
December 15, 2020 |
|
V.V.MOHANAN Vs. STATE OF KERALA
|
November 30, 2020 |
|
V.VINOD Vs. STATE
|
July 23, 2020 |
|
V.WILSANAND Vs. UNIVERSITY OF CALICUT
|
July 6, 2020 |
|
VA TECH WABAG LTD, Vs. TRAVANCORE TITANIUM PRODUCTS LTD,
|
September 29, 2020 |
|
VACHALI ANOOP KUMAR Vs. STATE OF KERALA
|
August 7, 2020 |
|
VADAKKE KUDIYIL ROSE Vs. STATE OF KERALA
|
June 25, 2020 |
|
VAIKOM TALUK CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. ANILKUMAR
|
January 28, 2020 |
|
VAISAKH S., Vs. KERALA STATE WAREHOUSING CORPORATION
|
August 25, 2020 |
|
VAISH MOHANAN Vs. STATE OF KERALA
|
August 18, 2020 |
|
VALIYAVEETIL THAZHATHIL HARIDAS Vs. STATE OF KERALA
|
September 24, 2020 |
|
VALLIKKAT EARTH MOVERS Vs. GENERAL MANAGER, SOUTHERN RAILWAY
|
October 23, 2020 |
|
VALLIYARA TRADING AND SERVICES (PVT.) LTD Vs. M/S. KOTAK MAHINDRA BANK LTD
|
January 24, 2020 |
|
VALLUVANAD HOSPITAL COMPLEX LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 14, 2020 |
|
VALSA RAJAN AND ORS Vs. STATE OF KERALA
|
January 28, 2020 |
|
VALSALA N.V Vs. K.R.HARIDAS
|
March 11, 2020 |
|
VALSALAN V Vs. UNION OF INDIA
|
August 13, 2020 |
|
VALSAN JEROME Vs. ROCKY (DIES)
|
February 10, 2020 |
|
VAREED PAYAPPILLY Vs. CHENGAMANADU GRAMA PANCHAYAT
|
July 21, 2020 |
|
VARGHESE Vs. STATE OF KERALA
|
July 9, 2020 |
|
VARGHESE Vs. ARBITRATOR(N.H) AND DISTRICT COLLECTOR
|
September 15, 2020 |
|
VARGHESE Vs. STATE ELECTION COMMISSION
|
October 30, 2020 |
|
VARGHESE Vs. DISTRICT COLLECTOR
|
February 10, 2020 |
|
VARGHESE Vs. STATE OF KERALA
|
October 23, 2020 |
|
VARGHESE Vs. STATE OF KERALA
|
November 10, 2020 |
|
VARGHESE Vs. STATE OF KERALA
|
November 27, 2020 |
|
VARGHESE C.P. Vs. DISTRICT COLLECTOR, THRISSUR DISTRICT
|
August 10, 2020 |
|
VARGHESE K. V. Vs. STATE ELECTION COMMISSION, KERALA
|
November 18, 2020 |
|
VARGHESE K.D. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 25, 2020 |
|
VARGHESE KURIAN Vs. STATE OF KERALA
|
March 18, 2020 |
|
VARGHESE M.L. Vs. MELUR GRAMA PANCHAYATH
|
August 20, 2020 |
|
VARGHESE M.O. Vs. SHALIMAR GRANITES
|
January 6, 2020 |
|
VARGHESE PADICKAPARAMBIL CHACKO Vs. DISTRICT COLLECTOR
|
October 23, 2020 |
|
VARGHESE PERAYIL Vs. ELECTION COMMISSION OF INDIA
|
September 14, 2020 |
|
VARGHESE THOMAS Vs. STATE OF KERALA
|
July 24, 2020 |
|
VARGHESE THOMAS Vs. MANJOOR INDUSTRIAL MILK CO-OPERATIVE SOCIETY
|
September 25, 2020 |
|
VARUN MATHEW GEORGE Vs. STATE OF KERALA
|
January 28, 2020 |
|
VASANTHA Vs. S.PUSHPARAJ
|
March 10, 2020 |
|
VASANTHAKUMARI Vs. AUTHORIZED OFFICER
|
September 24, 2020 |
|
VASANTHI Vs. SARASWATHY
|
March 10, 2020 |
|
VASU Vs. STATE
|
July 10, 2020 |
|
VASU PILLAI Vs. STATE OF KERALA
|
December 7, 2020 |
|
VASU SASI Vs. UNION OF INDIA
|
July 9, 2020 |
|
VASUDEVAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
VATTIYOORKAVU SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
January 7, 2020 |
|
VAVA Vs. STATE OF KERALA
|
August 20, 2020 |
|
VAVA @ PICHATHI Vs. STATE OF KERALA
|
August 20, 2020 |
|
VAVACHAN A Vs. RAGINI RAVI
|
October 23, 2020 |
|
VAYANAYI SREEJITH Vs. KUTTIAMBETH ABDUL KHADER
|
October 6, 2020 |
|
VEER PRATAB SINGH Vs. STATE OF KERALA
|
November 6, 2020 |
|
VELAYUDHAN Vs. STATE OF KERALA
|
December 3, 2020 |
|
VELAYUDHAN Vs. STATE OF KERALA
|
December 2, 2020 |
|
VELAYUDHAN KODAMPURATH Vs. STATE OF KERALA
|
October 13, 2020 |
|
VELAYUDHAN M. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KANNUR
|
October 22, 2020 |
|
VELAYUDHAN NAIR Vs. NIDHEESH
|
September 29, 2020 |
|
VELAYUDHANKUTTY Vs. STATE OF KERALA
|
June 8, 2020 |
|
VELLATHOOVAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 23, 2020 |
|
VELUKUTTY ASSARI Vs. STATE OF KERALA
|
June 17, 2020 |
|
VENGARA APPU Vs. KARYAVAHAK, RSS KARYALAYAM KANHANGAD, HOSDURG
|
November 2, 2020 |
|
VENU Vs. STATE OF KERALA
|
July 14, 2020 |
|
VENU K. V. Vs. STATE OF KERALA
|
September 16, 2020 |
|
VENUGOPAL Vs. DIRECTOR GENERAL OF POLICE POLICE HEAD QUARTERS, VAZHUTHACAUD
|
January 22, 2020 |
|
VENUGOPAL P.R. Vs. MANAGER AUTHORISED OFFICER
|
December 4, 2020 |
|
VENUGOPAL V.S. Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
|
September 24, 2020 |
|
VENUGOPALAN Vs. STATE OF KERALA
|
September 24, 2020 |
|
VENUGOPALAN Vs. PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
August 4, 2020 |
|
VENUGOPALAN C. Vs. DISTRICT COLLECTOR/ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE
|
February 7, 2020 |
|
VENUGOPALAN C. Vs. DISTRICT COLLECTOR
|
February 7, 2020 |
|
VENUGOPALAN M. Vs. DISTRICT COLLECTOR, PALAKKAD
|
February 24, 2020 |
|
VENUGOPALAN PILLAI Vs. STATE OF KERALA
|
June 8, 2020 |
|
VENUNATH R Vs. BHARATH SANCHAR NIGAM LIMITED
|
December 22, 2020 |
|
VERGHESE MATHEW Vs. STATE OF KERALA
|
October 7, 2020 |
|
VERINAYI KRISHNAN Vs. SUB INSPECTOR OF POLICE
|
June 29, 2020 |
|
VIBHOOTHI ADHIKKARI Vs. STATE OF KERALA
|
July 7, 2020 |
|
VICTIM Vs. STATE OF KERALA
|
September 14, 2020 |
|
VICTIM Vs. STATE OF KERALA
|
December 14, 2020 |
|
VICTIM Vs. SHYJAL
|
August 20, 2020 |
|
VIDHUN V. Vs. STATE OF KERALA
|
July 15, 2020 |
|
VIDHUN.M Vs. STATE OF KERALA
|
December 21, 2020 |
|
VIDHYADHARAN Vs. STATE OF KERALA
|
October 5, 2020 |
|
VIDYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE Vs. THARA
|
October 6, 2020 |
|
VIJAY CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER
|
October 20, 2020 |
|
VIJAYA BABU Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 17, 2020 |
|
VIJAYAGOPAL Vs. STATE OF KERALA
|
July 2, 2020 |
|
VIJAYAGOPALAN N.M. Vs. STATE OF KERALA
|
February 19, 2020 |
|
VIJAYAKUMAR Vs. STATE OF KERALA
|
December 15, 2020 |
|
VIJAYAKUMAR Vs. DISTRICT COLLECTOR
|
November 11, 2020 |
|
VIJAYAKUMAR Vs. STATE OF KERALA
|
January 31, 2020 |
|
VIJAYAKUMAR Vs. STATE OF KERALA
|
December 2, 2020 |
|
VIJAYAKUMAR Vs. SANTHAKUMARI
|
March 20, 2020 |
|
VIJAYAKUMAR P.S. Vs. DISTRICT COLLECTOR
|
October 19, 2020 |
|
VIJAYALAKSHMI CHANNATTI Vs. VISHWAS MEHTA
|
December 16, 2020 |
|
VIJAYALAKSHMI P.A. Vs. STATE OF KERALA
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July 23, 2020 |
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VIJAYAMMA Vs. STATE OF KERALA
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March 10, 2020 |
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VIJAYAMMA Vs. STATE OF KERALA
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August 12, 2020 |
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VIJAYAN Vs. STATE OF KERALA
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January 15, 2020 |
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VIJAYAN Vs. STATE OF KERALA
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November 3, 2020 |
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VIJAYAN Vs. STATE OF KERALA
|
June 10, 2020 |
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VIJAYAN A. Vs. STATE OF KERALA
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May 6, 2020 |
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VIJAYAN PILLAI, Vs. STATE OF KERALA
|
September 28, 2020 |
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VIJAYAN,S/O GEORGE Vs. STATE OF KERALA,
|
October 20, 2020 |
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VIJAYARAJAN Vs. STATE OF KERALA
|
July 15, 2020 |
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VIJESH. R Vs. STATE OF KERALA
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March 2, 2020 |
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VIJU M. ITTOOP Vs. STATE OF KERALA
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January 9, 2020 |
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VIJUMON K.V. Vs. BINNU BENNY
|
February 10, 2020 |
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VIKRAMARAJAN P Vs. ASOK KUMAR
|
September 22, 2020 |
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VILASINI Vs. PRASANNA
|
May 19, 2020 |
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VILASINI Vs. STATE OF KERALA
|
February 14, 2020 |
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VILASINI AND ORS. Vs. DON FEROSH AND ORS.
|
July 1, 2020 |
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VILLY K.ANTONY Vs. STATE OF KERALA
|
June 4, 2020 |
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VIMAL @ACHU Vs. STATE OF KERALA
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August 25, 2020 |
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VIMAL K. S. Vs. STATE OF KERALA
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September 22, 2020 |
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VIMAL RAVI Vs. VINEETHA V.NAIR
|
December 16, 2020 |
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VIMALAN S/O BHASKARAN Vs. KERALA STATE SCHEDULED CASTE & SCHEDULED TRIBES COMMISSION
|
June 10, 2020 |
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VINA ONE STEEL MANUFACTURING CORPORATION Vs. COMMISSIONER OF CUSTOMS
|
February 17, 2020 |
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VINAYAN Vs. STATE OF KERALA
|
March 23, 2020 |
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VINCENT MATHEW Vs. STATE OF KERALA
|
February 12, 2020 |
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VINCENT VARGHESE Vs. REVENUE DIVISIONAL OFFICER
|
October 1, 2020 |
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VINCY Vs. SUB INSPECTOR OF POLICE
|
February 28, 2020 |
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VINCY ANTO Vs. STATE OF KERALA
|
August 13, 2020 |
|
VINEESH Vs. STATE OF KERALA
|
June 3, 2020 |
|
VINEESH @ THENGA ANEESH Vs. STATE OF KERALA
|
March 16, 2020 |
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VINEESH M. Vs. STATE OF KERALA
|
March 20, 2020 |
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VINEESH M.A. Vs. STATE OF KERALA
|
September 16, 2020 |
|
VINEETH KUMAR Vs. STATE ELECTION COMMISSION
|
September 17, 2020 |
|
VINESH Vs. STATE OF KERALA
|
August 18, 2020 |
|
VINESH V.V. Vs. STATE OF KERALA
|
November 6, 2020 |
|
VINI V. JOHN Vs. STATE OF KERALA
|
August 10, 2020 |
|
VINIL Vs. STATE OF KERALA
|
July 28, 2020 |
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VINOD Vs. STATE OF KERALA
|
July 24, 2020 |
|
VINOD Vs. RETURNING OFFICER
|
December 18, 2020 |
|
VINOD Vs. STATE OF KERALA
|
March 10, 2020 |
|
VINOD A. Vs. STATE OF KERALA
|
August 24, 2020 |
|
VINOD K K Vs. STATE OF KERALA
|
September 7, 2020 |
|
VINOD T. Vs. STATE OF KERALA
|
January 9, 2020 |
|
VINOD V.P. Vs. STATE OF KERALA
|
March 18, 2020 |
|
VINOD, Vs. STATE OF KERALA,
|
October 23, 2020 |
|
VINODAN Vs. STATE OF KERALA
|
June 30, 2020 |
|
VINODAN, S/O ACHUTHAN Vs. STATE OF KERALA
|
June 19, 2020 |
|
VINOJAN Vs. STATE OF KERALA
|
August 21, 2020 |
|
VINOY T. A Vs. STATE OF KERALA
|
May 4, 2020 |
|
VINOY VINCENT Vs. GEETHU PRIYA PAUL
|
July 23, 2020 |
|
VINU KRISHANAN Vs. STATE OF KERALA
|
November 4, 2020 |
|
VINU KUMAR R. Vs. STATE OF KERALA
|
October 6, 2020 |
|
VINU VINCENT Vs. ADDITIONAL REGISTERING AUTHORITY
|
May 11, 2020 |
|
VIPIN Vs. STATE OF KERALA
|
November 25, 2020 |
|
VIPIN K.HARI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 10, 2020 |
|
VIPIN K.P Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 4, 2020 |
|
VIPIN KUMAR @ ACHU Vs. STATE OF KERALA
|
March 16, 2020 |
|
VIPIN RAJ.R Vs. STATE OF KERALA
|
December 8, 2020 |
|
VIPIN S. Vs. STATE OF KERALA
|
December 21, 2020 |
|
VISAKH Vs. STATE OF KERALA
|
August 6, 2020 |
|
VISAKHMON Vs. DIRECTOR GENERAL OF POLICE
|
January 6, 2020 |
|
VISHNU Vs. STATE OF KERALA
|
May 11, 2020 |
|
VISHNU Vs. STATE OF KERALA
|
November 11, 2020 |
|
VISHNU Vs. STATE OF KERALA
|
November 26, 2020 |
|
VISHNU Vs. SUB INSPECTOR OF POLICE
|
February 24, 2020 |
|
VISHNU C S Vs. UNION OF INDIA
|
November 25, 2020 |
|
VISHNU G.NAIR Vs. STATE OF KERALA,
|
March 3, 2020 |
|
VISHNU GOPALAKRISHNAN Vs. STATE OF KERALA
|
August 3, 2020 |
|
VISHNU NARAYANAN Vs. STATE OF KERALA
|
September 8, 2020 |
|
VISHNU PRIYA Vs. STATE OF KERALA
|
July 24, 2020 |
|
VISHNU PRIYADARSAN Vs. STATE OF KERALA
|
October 19, 2020 |
|
VISHNU R.NAIR Vs. STATE OF KERALA
|
August 5, 2020 |
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VISHNU REJI Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
August 19, 2020 |
|
VISHNU S. Vs. STATE OF KERALA
|
March 10, 2020 |
|
VISHNU S. BABU Vs. STATE OF KERALA
|
January 9, 2020 |
|
VISHNU SADANANDAN Vs. COMMSSIONER OF ENTRANCE EXAMINATIONS
|
August 26, 2020 |
|
VISHNU VELAYUDHAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
December 9, 2020 |
|
VISHNU VIJAYAN Vs. STATE OF KERALA
|
November 24, 2020 |
|
VISHNU WILSON Vs. STATE OF KERALA
|
May 27, 2020 |
|
VISHNUDAS H. Vs. STATE
|
July 27, 2020 |
|
VISHNURAJ K.R. (MINOR) Vs. PRINCIPAL HOLY CRESCENT COLLEGE OF ARCHITECTURE
|
January 20, 2020 |
|
VISMAYA ADVERTISING Vs. INTELLIGENCE OFFICER (IB)
|
July 13, 2020 |
|
VISWAMBHARAN A M Vs. STATE OF KERALA
|
September 7, 2020 |
|
VISWANATHAN Vs. STATE OF KERALA
|
March 17, 2020 |
|
VISWANATHAN M. Vs. THE CHIEF COMMISSIONER, INCOME TAX DEPARTMENT
|
February 18, 2020 |
|
VISWAS Vs. STATE OF KERALA
|
March 18, 2020 |
|
VIVEK K.S. Vs. STATE OF KERALA
|
November 23, 2020 |
|
VIVEK KUMAR V. Vs. DIRECTOR GENERAL OF SHIPPING
|
November 12, 2020 |
|
VIVEK NANGIA Vs. SUB INSPECTOR OF POLICE
KASABA POLICE STATION
|
August 4, 2020 |
|
VODAFONE IDEA LIMITED Vs. STATION HOUSE OFFICER
|
December 21, 2020 |
|
VYAS.P.BAL Vs. STATE OF KERALA
|
March 23, 2020 |
|
WALLARDIE ESTATE, HARRISONS MALAYALAM LTD Vs. PROVIDENT FUND COMMISSIONER
|
May 5, 2020 |
|
WARRIORS FOR ANTI CORRUPTION AND SOCIAL JUSTICE Vs. STATE OF KERALA
|
July 7, 2020 |
|
WESTERN INDIA CASHEW COMPANY
Vs. BRANCH SECRETARY KERALA KASHUVANDI THOZHILALI CONGRESS
|
May 5, 2020 |
|
WESTERN INDIA CASHEW COMPANY Vs. BRANCH SECRETARY
|
May 21, 2020 |
|
WESTFORT ACADEMY FOR HIGHER EDUCATION Vs. EMPLOYEES STATE INSURANCE CORPORATION REGIONAL OFFICE
|
January 16, 2020 |
|
WILSON Vs. CHERIYAN
|
March 2, 2020 |
|
WILSON ABRAHAM Vs. LOCAL REGISTRAR OF MARRIAGE
|
November 5, 2020 |
|
WIPRO LTD Vs. STATE OF KERALA
|
December 15, 2020 |
|
X Vs. STATE OF KERALA
|
October 20, 2020 |
|
X Vs. STATE OF KERALA
|
September 9, 2020 |
|
X Vs. STATE OF KERALA AND ORS.
|
December 7, 2020 |
|
XAVIER K.V Vs. STATE OF KERALA
|
September 16, 2020 |
|
XAVIER LOPEZ Vs. STATE INFORMATION COMMISSION
|
August 5, 2020 |
|
XAVIER N.T. Vs. UNION OF INDIA
|
March 13, 2020 |
|
XX Vs. UNION OF INDIA
|
November 26, 2020 |
|
Y. SLEEBACHAN Vs. STATE OF KERALA
|
July 23, 2020 |
|
Y.PRAVEEN Vs. UNION OF INDIA
|
October 9, 2020 |
|
YASIN KUNJU Vs. STATE OF KERALA
|
July 2, 2020 |
|
YELDHO M.E. Vs. KERALA STATE ELECTION COMMISSION
|
November 16, 2020 |
|
YELDHO P.A., Vs. STATE OF KERALA
|
August 19, 2020 |
|
YESHWANTH SHENOY Vs. UNION OF INDIA
|
November 16, 2020 |
|
YESTHER Vs. THANKAMMA
|
December 11, 2020 |
|
YESUDAS Vs. STATE OF KERALA
|
December 2, 2020 |
|
YISWANATHAN Vs. STATE OF KERALA
|
September 7, 2020 |
|
YOHANNAN Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
September 9, 2020 |
|
YOHANNAN Vs. STATE OF KERALA
|
February 25, 2020 |
|
YOUSUF Vs. DISTRICT LEVEL COMMITTEE FOR REGULARIZATION
|
August 21, 2020 |
|
YOUSUF P. Vs. AUTHORIZED OFFICER
|
November 20, 2020 |
|
YOUSUFF Vs. NAFEESAKUTTY
|
February 16, 2020 |
|
ZACHARIAH DANIEL
Vs. STATE OF KERALA
|
March 10, 2020 |
|
ZEE LABORATORIES Vs. DRUG INSPECTOR
|
June 12, 2020 |
|
ZEE LABORATORIES Vs. DRUG INSPECTOR
|
February 4, 2020 |
|
ZUBIN CHERIAN Vs. DIVYA ELIZABETH K.C.
|
November 2, 2020 |