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A AND J GRANITES Vs. STATION HOUSE OFFICER
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August 6, 2019 |
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A H THANKAPPAN Vs. STATE OF KERALA, REP BY CHIEF SECRETARY
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January 28, 2019 |
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A K MUHAMMED Vs. UNION OF INDIA
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January 15, 2019 |
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A K SIDIQUE Vs. SAGINA P K
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August 16, 2019 |
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A M ASHRAF Vs. DIRECTOR OF MINING AND GEOLOGY
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January 17, 2019 |
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A N BABY CASTRO Vs. STATE OF KERALA
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August 1, 2019 |
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A P SREEDHARI SIVARAJ Vs. ARJUN RADHAKRISHNAN S/O RADHAKRISHNAN
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March 18, 2019 |
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A R SUJIL Vs. MANAGER, STATE BANK OF INDIA, ERNAKULAM
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May 10, 2019 |
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A. ANILKUMAR Vs. UNION OF INDIA
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September 5, 2019 |
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A. BAIJU Vs. SASIDHARAN
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July 30, 2019 |
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A. GOPINATHAN Vs. STATE OF KERALA
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September 30, 2019 |
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A. KUMARAN Vs. MADAMBILLATH SUBAIDA
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August 1, 2019 |
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A. KUNHIRAMAN NAIR Vs. STATE OF KERALA
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May 23, 2019 |
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A. PRABHAKARAN Vs. STATE OF KERALA
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October 15, 2019 |
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A. RAVEENDRAN Vs. STATE OF KERALA
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February 13, 2019 |
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A. SREEKUMARAN Vs. STATE OF KERALA
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November 27, 2019 |
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A. SUBAIR Vs. CHIEF ELECTION COMMISSIONER OF KERALA
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June 10, 2019 |
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A.A. WILLIAMS Vs. SAFRIEN JOY
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July 25, 2019 |
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A.A.KORA Vs. ST. MARY'S ORTHODOX CHURCH
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December 9, 2019 |
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A.CHANDRASEKHAR Vs. STATE OF KERALA
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September 2, 2019 |
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A.F.BABU Vs. UNION OF INDIA
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December 13, 2019 |
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A.G. CHANDRASEKHARA PILLAI Vs. STATE OF KERALA
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June 19, 2019 |
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A.G.MATHEW Vs. KERALA STATE ELECTION COMMISSION
|
March 21, 2019 |
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A.J.JOSEPH Vs. KOCHI MUNCIPAL CORPORATION CORPORATION OFFICE
|
November 4, 2019 |
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A.K. BHASKARAN Vs. K.G. SHEEBA
|
December 18, 2019 |
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A.K. MOHAMED TARIQ AND ORS. Vs. SAVERA HOSPITAL PVT. LTD. AND ORS.
|
July 9, 2019 |
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A.K.JUNAISE,PROPRIETOR Vs. STATE TAX OFFICER(IB) II
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December 24, 2019 |
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A.K.VISWANATHAN Vs. ANGAMALI MUNICIPALITY
|
November 5, 2019 |
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A.M.A.OIL MILL Vs. STATE OF KERALA
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March 21, 2019 |
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A.M.ANTONY Vs. KERALA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
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April 5, 2019 |
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A.M.NAJEEM Vs. P.BHARATHAN
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February 4, 2019 |
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A.MOHAMMED BASHEER Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 7, 2019 |
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A.N. VISWANATHAN Vs. M.R. SHAIJA
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September 23, 2019 |
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A.N.SATHI DEVI Vs. STATE OF KERALA
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December 13, 2019 |
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A.N.SRINGESWARA Vs. STATE OF KERALA
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November 16, 2019 |
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A.P. HASEENA Vs. STATE OF KERALA
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October 10, 2019 |
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A.P. HASSAINAR Vs. STATE OF KERALA
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May 24, 2019 |
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A.P.VARGHESE Vs. CHIEF MANAGER (AUTHORISED OFFICER) VIJAYA BANK
|
November 15, 2019 |
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A.R. SUJIL Vs. MANAGER, STATE BANK OF INDIA
|
May 10, 2019 |
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A.S.MARINE INDUSTRIES PVT.LTD. Vs. FOREIGN TRADE DEVELOPMENT OFFICER
|
December 9, 2019 |
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A.V. RAJAPPAN PILLAI Vs. G.K. ANTONY
|
January 15, 2019 |
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A.X. GILBERT Vs. STATE OF KERALA
|
January 25, 2019 |
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ABAD BUILDERS Vs. STATE OF KERALA
|
November 22, 2019 |
|
ABBAS Vs. STATE OF KERALA
|
December 9, 2019 |
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ABDU RAHIMAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
|
July 23, 2019 |
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ABDU RAHIMAN Vs. SUBAIDA
|
January 17, 2019 |
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ABDUL ARSHAD Vs. STATE OF KERALA
|
March 26, 2019 |
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ABDUL ASEES Vs. SAHADEVAN
|
February 7, 2019 |
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ABDUL ASEES S/O MUHAMMED Vs. A R MUHAMMED ILLYAS S/O V ABDUL RAHIM
|
August 30, 2019 |
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ABDUL AZEEZ Vs. STATE OF KERALA
|
August 30, 2019 |
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ABDUL AZEEZ Vs. STATE OF KERALA
|
May 17, 2019 |
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ABDUL AZEEZ Vs. SHAHARBAN
|
May 21, 2019 |
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ABDUL AZEEZ A. Vs. STATE OF KERALA
|
May 7, 2019 |
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ABDUL AZIZ Vs. RUKKIYATH
|
August 29, 2019 |
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ABDUL FAHAD Vs. STATE OF KERALA
|
March 22, 2019 |
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ABDUL GAFOOR Vs. STATE OF KERALA
|
November 20, 2019 |
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ABDUL GAFOOR Vs. MANNARKAD MUNICIPALITY
|
July 1, 2019 |
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ABDUL GAFOOR AND ORS. Vs. KERALA GRAMIN BANK AND ORS.
|
January 14, 2019 |
|
ABDUL HAFEES Vs. STATE OF KERALA
|
July 8, 2019 |
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ABDUL HAKKEM P.V. Vs. STATE OF KERALA
|
March 8, 2019 |
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ABDUL JALEEL Vs. STATION HOUSE OFFICER
|
July 19, 2019 |
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ABDUL JALEEL Vs. STATION HOUSE OFFICER, CITY TRAFFIC POLICE STATION
|
August 19, 2019 |
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ABDUL KABEER V.A. Vs. MANGALAM GRAMA PANCHAYATH P.O.MANGALAM
|
April 2, 2019 |
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ABDUL KAREEM Vs. STATE OF KERALA
|
May 24, 2019 |
|
ABDUL KAREEM Vs. JIJO GEORGE
|
April 12, 2019 |
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ABDUL KHADER Vs. DISTRICT COLLECTOR CIVIL STATION
|
January 23, 2019 |
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ABDUL LATHEEF Vs. STATE OF KERALA
|
December 6, 2019 |
|
ABDUL MAJEED.T.M Vs. STATE OF KERALA
|
October 16, 2019 |
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ABDUL MANAF P.C. Vs. STATE OF KERALA
|
December 13, 2019 |
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ABDUL NAZAR Vs. STATE OF KERALA
|
December 5, 2019 |
|
ABDUL NAZAR Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
June 11, 2019 |
|
ABDUL RAHEEM MANCHINGAL Vs. KERALA AGRICULTURAL UNIVERSITY
|
October 30, 2019 |
|
ABDUL RAHIM Vs. STATE OF KERALA
|
August 22, 2019 |
|
ABDUL RAHIMAN N.M. Vs. STATE OF KERALA
|
January 16, 2019 |
|
ABDUL RAHIMAN THAVALAPPARA Vs. STATE OF KERALA
|
August 8, 2019 |
|
ABDUL RAHMAN Vs. STATE OF KERALA
|
November 11, 2019 |
|
ABDUL RAHMAN.K.M Vs. CHEMMANAD GRAMA PANCHAYATH
|
November 14, 2019 |
|
ABDUL RASAK K.C. Vs. STATE OF KERALA
|
January 18, 2019 |
|
ABDUL RASHEED Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD.
|
August 8, 2019 |
|
ABDUL RASHEED Vs. STATE OF KERALA
|
December 12, 2019 |
|
ABDUL RASHEED.A.A. Vs. UNION OF INDIA
|
November 13, 2019 |
|
ABDUL RAZAK Vs. STATE OF KERALA
|
November 19, 2019 |
|
ABDUL REHIMAN Vs. STATE
|
March 12, 2019 |
|
ABDUL SALAM Vs. DISTRICT COLLECTOR KUDAPPANAKKUNNU
|
January 14, 2019 |
|
ABDUL SALAM Vs. ASSIDA
|
February 12, 2019 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
March 5, 2019 |
|
ABDUL SALAM ALIAS RAJAN, S/O ABDUL MAJEED Vs. VARKALA MUNICIPALITY
|
February 8, 2019 |
|
ABDUL SAMAD C. Vs. STATE OF KERALA
|
April 30, 2019 |
|
ABDUL SAMAD E.K.P. Vs. K.K. SIRAJ
|
June 18, 2019 |
|
ABDUL VAHID Vs. STATE OF KERALA
|
June 19, 2019 |
|
ABDUL WAHAB Vs. ASSISTANT LABOUR OFFICER
|
November 12, 2019 |
|
ABDULKAREEM Vs. STATE OF KERALA
|
August 5, 2019 |
|
ABDULLA.P.U. Vs. STATION HOUSE OFFICER
|
February 1, 2019 |
|
ABDULLAKUNHI A.M Vs. STATION HOUSE OFFICER
|
September 27, 2019 |
|
ABDULRAHEEM S/O MOIDEENKUTTY Vs. STATE OF KERALA
|
June 12, 2019 |
|
ABDURAHIMAN P. Vs. STATE OF KERALA
|
November 29, 2019 |
|
ABDURAHIMAN.K.C. Vs. BABU.M.K.
|
November 22, 2019 |
|
ABDURRASHEED K M Vs. VIJAYAKUMARAN C P V
|
June 17, 2019 |
|
ABHIJIT K.K. Vs. UNION OF INDIA
|
April 1, 2019 |
|
ABHIJITH P.K. Vs. STATE OF KERALA
|
October 15, 2019 |
|
ABHILASH Vs. STATE OF KERALA
|
July 16, 2019 |
|
ABHILASH Vs. STATE OF KERALA
|
October 11, 2019 |
|
ABHILASH I.N Vs. CHIEF TOWN PLANNER-IN CHARGE
|
October 26, 2019 |
|
ABHINAV MOHAN.B.M Vs. STATE OF KERALA
|
August 14, 2019 |
|
ABOOBACKER Vs. STATION HOUSE OFFICER
|
April 5, 2019 |
|
ABOOBACKER Vs. STATE OF KERALA
|
December 3, 2019 |
|
ABOOBACKER KUTTIKKOL Vs. STATE OF KERALA
|
December 10, 2019 |
|
ABRAHAM Vs. ANNAMMA VARGHESE
|
February 5, 2019 |
|
ABRAHAM J Vs. STATE OF KERALA
|
April 2, 2019 |
|
ABRAHAM KURUVILLA Vs. CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCES AND TECHNOLOGY
|
March 11, 2019 |
|
ABRAHAM MAMMEN Vs. STATE COOPERATIVE ELECTION COMMISSION
|
September 24, 2019 |
|
ABRAHAM MATHEW Vs. BABY N ABRAHAM
|
June 10, 2019 |
|
ABRAHAM P.VARGHESE Vs. STATE OF KERALA
|
January 29, 2019 |
|
ABRAHAM SASON Vs. ELIAS JOSEPHAI
|
July 18, 2019 |
|
ABU FAIZAL Vs. STATE OF KERALA
|
August 30, 2019 |
|
ABUL SATHAR Vs. STATE OF KERALA
|
April 3, 2019 |
|
ACHANKUNJU Vs. DISTRICT COLLECTOR
|
February 20, 2019 |
|
ACHUTHAN K Vs. VALSAN K P
|
August 26, 2019 |
|
ACULIFE HEALTHCARE PRIVATE LTD. Vs. THE KERALA MEDICAL SERVICE CORPORATION LTD.
|
January 4, 2019 |
|
ADDITIONAL SUPERINTENDENT OF POLICE, CBI Vs. STATE OF KERALA
|
December 16, 2019 |
|
ADMINISTRATOR Vs. K.P.CHERIYAKOYA
|
October 10, 2019 |
|
ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP Vs. HUSSAIN OUGE
|
May 30, 2019 |
|
ADMIRAL SUPERINTENDENT Vs. A. SREEKUMARAN NAIR
|
October 3, 2019 |
|
AFROTH Vs. KURIACHAN.K.K.
|
March 8, 2019 |
|
AFSAL M SHERIF S/O SHERIF Vs. STATE OF KERALA
|
March 20, 2019 |
|
AGAINST THE ORDER OF THE INCOME TAX APPELLATE TRIBUNAL Vs. COMMISSIONER OF INCOME TAX
|
March 27, 2019 |
|
AGNES GEORGE Vs. KARNATAKA BANK LTD
|
June 4, 2019 |
|
AGNES GEORGE Vs. TATA CAPITAL HOUSING FINANCE COMPANY LTD
|
January 4, 2019 |
|
AGRO INPUTS DEALERS ASSOCIATION Vs. STATE OF KERALA
|
July 1, 2019 |
|
AHAMED HAJI KOLANGARA ALIAS AHAMMED KOLANGARA Vs. ABDU RAHIMAN
|
November 14, 2019 |
|
AHAMMED Vs. STATE OF KERALA
|
March 5, 2019 |
|
AHAMMED Vs. PERUMANNA KLARI GRAMA PANCHAYATH
|
March 8, 2019 |
|
AHAMMED KABEER Vs. STATE OF KERALA
|
June 11, 2019 |
|
AHNAS MOHAMMED Vs. STATE OF KERALA
|
November 22, 2019 |
|
AHSANA ZAINUDHEEN.K.P. Vs. STATE OF KERALA
|
July 11, 2019 |
|
AIRPORTS AUTHORITY OF INDIA Vs. MEENA DAVID
|
November 20, 2019 |
|
AISWAYA S DUTT Vs. STATE OF KERALA
|
July 24, 2019 |
|
AJAY Vs. STATE OF KERALA
|
January 30, 2019 |
|
AJAY GHOSH Vs. STATE OF KERALA
|
November 12, 2019 |
|
AJAYAKUMAR K.N. Vs. DISTRICT COLLECTOR, ALAPPUZHA
|
June 18, 2019 |
|
AJI A.G. Vs. STATE OF KERALA
|
August 2, 2019 |
|
AJIKUMAR Vs. DISTRICT COLLECTOR PATHANAMTHITTA
|
December 20, 2019 |
|
AJIL I.A. Vs. STATE OF KERALA
|
June 4, 2019 |
|
AJIMOL P.R. Vs. ANJU SATHEESH
|
November 5, 2019 |
|
AJIN MANOHARAN Vs. STATE OF KERALA
|
November 15, 2019 |
|
AJIN REJI MATHEW Vs. STATE OF KERALA
|
December 12, 2019 |
|
AJIN SHA Vs. STATE OF KERALA
|
November 6, 2019 |
|
AJIT ASSOCIATES ARCHITECTURAL CONSULTANTS PVT. LTD. Vs. ASSISTANT COMMISSIONER OF PROVIDENT FUND, ERNAKULAM
|
March 25, 2019 |
|
AJIT JAIN Vs. STATE OF KERALA
|
October 14, 2019 |
|
AJIT RAVI Vs. COCHIN INTERNATIONAL AIRPORT LTD
|
September 26, 2019 |
|
AJITH ALEXANDER Vs. JOSEPHINE NEETHU KADUDOSE @ NEETHU AJITH
|
January 3, 2019 |
|
AJITH K.K Vs. STATE OF KERALA
|
March 12, 2019 |
|
AJITH KUMAR A Vs. THE SECRETARY
|
May 24, 2019 |
|
AJITH KUMAR R. Vs. ENVIRONMENTAL ENGINEER
|
October 15, 2019 |
|
AJITH KUMAR S. Vs. VARKALA MUNICIPALITY
|
September 24, 2019 |
|
AJITH LAL Vs. P.V.DINESHAN
|
December 16, 2019 |
|
AJITH SOMAN, Vs. DIRECTOR GENERAL OF POLICE
|
May 17, 2019 |
|
AJITH THOMSON Vs. STATE OF KERALA
|
October 25, 2019 |
|
AJITHA Vs. SUB-REGISTRAR KUTTANELLOOR SUB-REGISTRAR OFFICE
|
January 3, 2019 |
|
AJITHA MONY Vs. STATE OF KERALA
|
August 6, 2019 |
|
AJITHA OOMMEN Vs. STATE OF KERALA
|
May 21, 2019 |
|
AJITHKUMAR G. Vs. STATE OF KERALA
|
December 16, 2019 |
|
AJMAL RAHMAN A. Vs. SECRETARY GENERAL
|
December 16, 2019 |
|
AKASH Vs. STATE OF KERALA
|
August 5, 2019 |
|
AKBAR SHA Vs. STATE OF KERALA
|
December 5, 2019 |
|
AKHIL Vs. STATE OF KERALA
|
November 1, 2019 |
|
AKHIL Vs. STATE OF KERALA
|
October 9, 2019 |
|
AKHIL CHANDRAN Vs. STATE OF KERALA
|
July 11, 2019 |
|
AKHIL N. NAIR Vs. STATE OF KERALA
|
March 8, 2019 |
|
AKHIL P.K. Vs. SANKARA VIDYAPEETOM COLLEGE
|
October 23, 2019 |
|
AKHIL PASHA Vs. STATE OF KERALA
|
October 3, 2019 |
|
AKHIL RAJ Vs. SUB INSPECTOR OF POLICE, THODUPUZHA POLICE STATION
|
April 12, 2019 |
|
AKSHAY Vs. STATE OF KERALA
|
August 22, 2019 |
|
AKSHAY Vs. STATE OF KERALA
|
October 14, 2019 |
|
ALAGAPPA TEXTILES (COCHIN) MILLS Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
July 12, 2019 |
|
ALAN Vs. STATE OF KERALA
|
December 12, 2019 |
|
ALAPPUZHA DISTRICT TABLE TENNIS ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL REPRESENTED BY ITS SECRETARY
|
June 21, 2019 |
|
ALAPUZHA ANANTHA NARAYANAPURAM Vs. ALAPPUZHA MUNICIPALITY
|
October 25, 2019 |
|
ALBIN JOSEPH Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
July 26, 2019 |
|
ALBO NEON Vs. STATE OF KERALA
|
February 11, 2019 |
|
ALEX J. GEORGE Vs. PRINCIPAL SECRETARY
|
November 13, 2019 |
|
ALEX T. MATHEW Vs. STATE OF KERALA
|
September 24, 2019 |
|
ALEXANDER @ SAMKUTTY Vs. JAINAMMA
|
October 14, 2019 |
|
ALEYAMMA @ MEENA TOMY Vs. THOMAS @ TOMY K SEBASTIAN
|
January 7, 2019 |
|
ALFA GROUP Vs. ASSISTANT STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPARTMENT
|
November 18, 2019 |
|
ALI ASHKAR Vs. STATE OF KERALA
|
November 11, 2019 |
|
ALICE JOSE Vs. CHERTHALA MUNICIPALITY
|
June 20, 2019 |
|
ALIKUNJU Vs. SOUDA
|
November 4, 2019 |
|
ALIYA S. N. Vs. AJEESH R. C.
|
August 7, 2019 |
|
ALL INDIA CITIZENS VIGILANCE COMMITTEE Vs. UNION OF INDIA
|
December 10, 2019 |
|
ALLWIN PHILIPS Vs. THE MAINTENANCE TRIBUNAL FORT KOCHI
|
February 14, 2019 |
|
ALONA SILKS Vs. ENFORCEMENT OFFICER
|
May 7, 2019 |
|
ALOYSIUS C. ANTONY Vs. DISTRICT COLLECTOR
|
August 9, 2019 |
|
ALPHONSA Vs. NEETHA
|
October 17, 2019 |
|
ALPHONSA.N.V Vs. STATE OF KERALA
|
December 10, 2019 |
|
ALUKKAS GOLD RETAIL INDIA Vs. STATE OF KERALA
|
October 3, 2019 |
|
AMAL KRISHNAN C V Vs. STATE OF KERALA
|
January 17, 2019 |
|
AMAL S.KUMAR Vs. STATE OF KERALA
|
January 30, 2019 |
|
AMAL SIVAN Vs. STATE OF KERALA
|
October 23, 2019 |
|
AMBALATHUVEETTIL KUNHIMON NOORDEEN SHAH Vs. STATE OF KERALA
|
November 20, 2019 |
|
AMBALLOORE GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
February 4, 2019 |
|
AMBASSADOR SECURITY AND DETECTIVE SERVICES Vs. EMPLOYEES PROVIDENT FUND TRIBUNAL/CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
June 17, 2019 |
|
AMBIKA Vs. STATE OF KERALA
|
December 11, 2019 |
|
AMBIKA W/O.SREENIVASAN Vs. AMBIKA W/O.VAKKAYIL SANANTHANADAS
|
August 19, 2019 |
|
AMBILI K.P. Vs. VINOD T.N.
|
May 7, 2019 |
|
AMBILY Vs. GOPINATHAN
|
May 27, 2019 |
|
AMBILY JOSEPH Vs. STATE OF KERALA
|
October 30, 2019 |
|
AMBUJAM RAJAGOPALAN Vs. STATE OF KERALA, REP BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
|
April 4, 2019 |
|
AMEEN Vs. STATE OF KERALA
|
April 12, 2019 |
|
AMEEN SAYANI LIYAKHATH Vs. SHAJNA NISAR
|
November 1, 2019 |
|
AMEER Vs. B AMOO AND BROTHERS
|
October 15, 2019 |
|
AMEER SHEIKH Vs. STATE OF KERALA
|
May 28, 2019 |
|
AMEERALI Vs. STATE OF KERALA
|
June 21, 2019 |
|
AMLA R. Vs. UNION OF INDIA
|
June 18, 2019 |
|
AMMEER HAMSA Vs. RAMABHADRAN
|
January 11, 2019 |
|
AMMINI Vs. K V VIBEESH AND OTHERS
|
June 28, 2019 |
|
AMMUKKUTTY Vs. STATE OF KERALA
|
May 14, 2019 |
|
AMRUTHA Vs. J. BALAKUMAR
|
October 29, 2019 |
|
ANAND S. KUMAR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
December 18, 2019 |
|
ANANDA KUMAR Vs. MOHANAN
|
October 30, 2019 |
|
ANANDAKRISHNAN.C.K Vs. KERALA STATE CO-OPERATIVE EMPLOYEES
|
May 23, 2019 |
|
ANANDAN Vs. SURESH
|
August 14, 2019 |
|
ANANDAVALLI S. Vs. UNION OF INDIA
|
May 23, 2019 |
|
ANANDU Vs. STATE OF KERALA
|
October 17, 2019 |
|
ANANTHAKRISHNAN Vs. STATE OF KERALA
|
February 14, 2019 |
|
ANANTHAN V Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
May 21, 2019 |
|
ANANTHU P. PILLAI Vs. STATE OF KERALA
|
April 11, 2019 |
|
ANAS BENHER Vs. STATE OF KERALA
|
October 4, 2019 |
|
ANAS MUHAMMED ABOOBACKER K. Vs. STATE OF KERALA
|
September 20, 2019 |
|
ANASOOYA Vs. DISTRICT COLLECTOR, ERANHIPPALAM
|
August 29, 2019 |
|
ANCIL KHAN Vs. STATE OF KERALA
|
March 8, 2019 |
|
ANEE SUDHEEN ALTHAF O.P. Vs. CANARA BANK
|
April 2, 2019 |
|
ANEEP KUMAR Vs. JOSE
|
May 20, 2019 |
|
ANEESH Vs. STATE OF KERALA
|
May 3, 2019 |
|
ANEESH Vs. STATE OF KERALA
|
March 8, 2019 |
|
ANEESH @ ANU Vs. STATE OF KERALA
|
June 10, 2019 |
|
ANEESH M.R Vs. STATE OF KERALA
|
November 12, 2019 |
|
ANEESHKUTTY Vs. STATE OF KERALA
|
February 7, 2019 |
|
ANET REGI Vs. ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA
|
March 19, 2019 |
|
ANI KAREEM Vs. STATE OF KERALA
|
March 21, 2019 |
|
ANIL Vs. STATE OF KERALA
|
July 26, 2019 |
|
ANIL Vs. STATE OF KERALA
|
August 9, 2019 |
|
ANIL JOSE Vs. STATE OF KERALA
|
October 9, 2019 |
|
ANIL JOSEPH AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
April 4, 2019 |
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ANIL KUMAR Vs. BIKRAM SINGH BISHT
|
November 6, 2019 |
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ANIL KUMAR Vs. STATE OF KERALA
|
March 26, 2019 |
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ANIL KUMAR Vs. STATE OF KERALA
|
December 4, 2019 |
|
ANIL KUMAR Vs. BRANCH MANAGER
|
March 6, 2019 |
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ANIL KUMAR K Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
February 4, 2019 |
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ANIL KUMAR M.V. Vs. STATE OF KERALA
|
April 12, 2019 |
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ANIL KUMAR S/O CHELLAPPAN PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
April 9, 2019 |
|
ANIL KUMAR T T Vs. SOUTH INDIAN BANK
|
July 17, 2019 |
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ANIL KUMAR.G. Vs. SHRIRAM TRANSPORT FINANCE CO.LTD
|
April 10, 2019 |
|
ANIL P.VARGHESE Vs. NAJI
|
August 30, 2019 |
|
ANIL.G.R. Vs. STATE OF KERALA
|
November 8, 2019 |
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ANILA JOSHI Vs. STATE OF KERALA
|
February 13, 2019 |
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ANILAKUMARI Vs. STATE OF KERALA
|
May 31, 2019 |
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ANILDAS @ JEERAKAM ANIL Vs. STATE OF KERALA
|
January 16, 2019 |
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ANILKUMAR Vs. TREESA
|
November 13, 2019 |
|
ANILKUMAR G. Vs. STATE OF KERALA
|
May 10, 2019 |
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ANILKUMAR M. Vs. AUTHORIZED OFFICER & CHIEF MANAGER, UNITED BANK OF INDIA
|
January 21, 2019 |
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ANILKUMAR S Vs. K G GIRIPRASAD
|
July 19, 2019 |
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ANILKUMAR V. Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 5, 2019 |
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ANILKUMAR.B Vs. STATE OF KERALA
|
June 7, 2019 |
|
ANIRUDHAN.C Vs. CANARA BANK
|
May 22, 2019 |
|
ANISH D S/O P D DEVASIA Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
|
June 17, 2019 |
|
ANISH JACOB Vs. RINKU JACOB
|
May 21, 2019 |
|
ANISH MOHAN Vs. STATE OF KERALA
|
January 23, 2019 |
|
ANISHA SAIN Vs. UNIVERSITY OF KERALA
|
October 24, 2019 |
|
ANITHA Vs. STATE OF KERALA
|
February 1, 2019 |
|
ANITHA Vs. GOPINATHAN
|
November 13, 2019 |
|
ANITHA A Vs. STATE OF KERALA
|
July 18, 2019 |
|
ANITHA A Vs. STATE OF KERALA
|
March 14, 2019 |
|
ANITHA SUSAN ALEX Vs. STATE OF KERALA
|
December 12, 2019 |
|
ANITHA.D Vs. THIRUVBALLA EAST CO-OPERATIVE BANK LTD.
|
January 15, 2019 |
|
ANITHAKUMARI Vs. DIRECTOR DEPARTMENT OF SOCIAL JUSTICE
|
July 26, 2019 |
|
ANJANA C. Vs. STATE OF KERALA
|
August 7, 2019 |
|
ANJITHA K. JOSE Vs. STATE OF KERALA
|
February 21, 2019 |
|
ANNAKUTTY Vs. ORIENTAL INSURANCE CO. LTD.
|
September 18, 2019 |
|
ANNAMANADA SERVICE CO-OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX (APPEALS), THRISSUR
|
September 17, 2019 |
|
ANNIE M. MATHEW Vs. M.K. THOMAS
|
June 12, 2019 |
|
ANNIE MATHEW Vs. STATE OF KERALA
|
March 8, 2019 |
|
ANOOP Vs. STATE OF KERALA
|
June 6, 2019 |
|
ANOOP Vs. STATE OF KERALA
|
January 18, 2019 |
|
ANOOP BHASKARAN Vs. STATE BANK OF INDIA
|
August 22, 2019 |
|
ANOOP C.NAIR Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
|
March 8, 2019 |
|
ANOOP DAS Vs. STATE OF KERALA
|
November 16, 2019 |
|
ANOOP K.K. Vs. STATE OF KERALA
|
October 3, 2019 |
|
ANOOP KHAN Vs. STATE OF KERALA
|
April 9, 2019 |
|
ANOOP M. S. Vs. STATE OF KERALA
|
July 29, 2019 |
|
ANOOP P.G. Vs. STATE OF KERALA
|
September 5, 2019 |
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ANOOP S.R. Vs. STATE OF KERALA
|
October 30, 2019 |
|
ANOOP V. Vs. GEETHA E.
|
October 10, 2019 |
|
ANSAR Vs. VINESH CHANDY
|
June 3, 2019 |
|
ANSAR Vs. STATE OF KERALA
|
November 13, 2019 |
|
ANSAR Vs. NADEERA
|
February 12, 2019 |
|
ANSAR V K Vs. FARSANA K K
|
March 18, 2019 |
|
ANSARUDEEN Vs. STATE OF KERALA
|
January 14, 2019 |
|
ANSHAD KUNJUMON Vs. DISTRICT POLICE CHIEF, KOLLAM
|
October 16, 2019 |
|
ANSHID Vs. STATE OF KERALA
|
June 4, 2019 |
|
ANSON K.JOB Vs. AUTHORISED OFFICER
|
October 14, 2019 |
|
ANTAPPAN @ ANTHONY S/O MARSAL Vs. STATE OF KERALA
|
May 31, 2019 |
|
ANTHRU Vs. STATE OF KERALA
|
June 12, 2019 |
|
ANTONY @ ANTO Vs. SUB INSPECTOR OF POLICE
|
January 15, 2019 |
|
ANTONY @ TUK Vs. STATE OF KERALA
|
February 22, 2019 |
|
ANTONY JAYAN Vs. STATE OF KERALA
|
March 26, 2019 |
|
ANTONY JOSEPH, Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
August 21, 2019 |
|
ANTONY M.J. Vs. A.P.SHYNO
|
October 3, 2019 |
|
ANTONY ROCKY Vs. STATE OF KERALA
|
October 3, 2019 |
|
ANTONY STEJO J. Vs. STATE OF KERALA
|
February 4, 2019 |
|
ANTONY.K.VARGHESE Vs. KADUNGALLUR GRAMA PANCHAYATH
|
October 26, 2019 |
|
ANTU JOSE Vs. THURAVOOR GRAMAM PANCHAYAT
|
January 30, 2019 |
|
ANTU S/O POULO Vs. STATE OF KERALA
|
March 18, 2019 |
|
ANU Vs. STATE OF KERALA
|
December 18, 2019 |
|
ANU CASHEWS Vs. COMMISSIONER OF CUSTOMS
|
November 13, 2019 |
|
ANU SENTHIL Vs. STATE BANK OF INDIA
|
December 31, 2019 |
|
ANUJA B.S. Vs. UNIVERSITY OF KERALA
|
November 21, 2019 |
|
ANUJA GILBERT Vs. STATE OF KERALA
|
November 12, 2019 |
|
ANULAL O Vs. UNION OF INDIA
|
May 27, 2019 |
|
ANUP KRISHNA.P Vs. UNION OF INDIA
|
October 23, 2019 |
|
ANUPRIYA SAMUEL Vs. UNIVERSITY OF KERALA
|
February 25, 2019 |
|
ANURAG Vs. AUTHORIZED OFFICER
|
May 28, 2019 |
|
ANURAJ Vs. THE STATE OF KERALA
|
February 6, 2019 |
|
ANUSHREE P. ASOKAN Vs. SREEKUMAR . K .R.
|
January 22, 2019 |
|
ANUSREE K.B. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
|
November 13, 2019 |
|
ANUUP Vs. STATE OF KERALA
|
August 5, 2019 |
|
ANWAR SADIQUE V.M. Vs. MUKKOM MUNICIPALITY, MUNICIPAL OFFICE
|
January 3, 2019 |
|
ANWAR SHA Vs. STATE OF KERALA
|
November 6, 2019 |
|
ANZIYA BEEGUM Vs. KERALA STATE CO-OPERATIVE BANK LIMITED
|
December 18, 2019 |
|
APOLLO TYRES LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX
|
March 14, 2019 |
|
APPACHAN @ JOSEPH P.M., S/O MATHAI Vs. STATE OF KERALA
|
February 22, 2019 |
|
APPAT VADAKKEKARA MAMMED Vs. ABDUL RAZAK
|
July 25, 2019 |
|
APPAT VADAKKEKARA MAMMED Vs. ABDUL RAZAK
|
September 18, 2019 |
|
APU ROY Vs. STATE OF KERALA
|
October 15, 2019 |
|
ARAKKAL SARAMMA Vs. STATE OF KERALA
|
November 29, 2019 |
|
ARATTUPUZHA KSHETHRA UPADESAKA SAMITHY Vs. STATE OF KERALA
|
March 7, 2019 |
|
ARAVIND B. T. Vs. STATE OF KERALA
|
October 15, 2019 |
|
ARAVIND KUMAR Vs. BANKING OMBUDSMAN
|
August 7, 2019 |
|
ARAVIND.B.T. Vs. STATE OF KERALA
|
October 15, 2019 |
|
ARCHANA Vs. ASWATHY
|
June 28, 2019 |
|
AREEPLAVAN FINANCE Vs. CHANDRASEKHARAN
|
December 11, 2019 |
|
AREEPLAVAN FINANCE Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
January 15, 2019 |
|
ARISH RAJAN Vs. JITHA RAJ
|
June 18, 2019 |
|
ARISH RAJAN Vs. JITHA RAJ
|
June 18, 2019 |
|
ARJUN Vs. STATE OF KERALA
|
December 13, 2019 |
|
ARSHAD Vs. STATE OF KERALA
|
November 19, 2019 |
|
ARUN Vs. STATE OF KERALA
|
May 22, 2019 |
|
ARUN Vs. STATE OF KERALA
|
November 5, 2019 |
|
ARUN A. Vs. STATE OF KERALA
|
October 30, 2019 |
|
ARUN BABU S. Vs. STATE OF KERALA
|
March 22, 2019 |
|
ARUN DEV.J Vs. STATE OF KERALA
|
August 14, 2019 |
|
ARUN G. NAIR Vs. STATE OF KERALA
|
October 22, 2019 |
|
ARUN KUMAR Vs. STATE OF KERALA
|
November 21, 2019 |
|
ARUN KUMAR K. Vs. STATE OF KERALA
|
November 4, 2019 |
|
ARUN P.V. Vs. STATION HOUSE OFFICER
|
May 17, 2019 |
|
ARUN SHARMA Vs. STATE OF KERALA
|
February 15, 2019 |
|
ARUNIMA P.T Vs. ANOOP
|
November 29, 2019 |
|
ARYA M.S. Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
|
July 23, 2019 |
|
ARYAMVELLI VEETTIL KUNHAPPU Vs. MUTTA BALAN
|
November 8, 2019 |
|
ASARUDHEEN S.M. Vs. UNION TERRITORY OF LAKSHADWEEP
|
November 13, 2019 |
|
ASHA Vs. P K JOSEPH
|
May 29, 2019 |
|
ASHA Vs. STATE OF KERALA
|
December 2, 2019 |
|
ASHA RAJAN Vs. INDIAN OIL CORPORATION LTD
|
January 17, 2019 |
|
ASHA.R.VASU Vs. MUVATTUPUZHA URBAN CO-OPERATIVE BANK LTD
|
March 26, 2019 |
|
ASHALATHA S Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
March 8, 2019 |
|
ASHAMOL.P.R Vs. CHAIRMAN
|
October 26, 2019 |
|
ASHBIN MATHEW Vs. REGISTRAR IRINJALAKKUDA
|
January 18, 2019 |
|
ASHIQ Vs. STATE OF KERALA
|
May 23, 2019 |
|
ASHIQUE @ POTTU Vs. STATE OF KERALA
|
December 6, 2019 |
|
ASHIQUE K. Vs. STATE OF KERALA
|
January 17, 2019 |
|
ASHKAR Vs. STATE OF KERALA
|
May 3, 2019 |
|
ASHKAR Vs. STATE OF KERALA
|
February 8, 2019 |
|
ASHKAR Vs. STATE OF KERALA
|
November 7, 2019 |
|
ASHOK GEORGE JACOB Vs. STATE OF KERALA
|
December 24, 2019 |
|
ASHOK KUMAR Vs. SREENIVASAN
|
December 9, 2019 |
|
ASHOK KUMAR Vs. DIRECTOR GENERAL OF POLICE
|
August 5, 2019 |
|
ASHOKAN K.G. Vs. STATE OF KERALA
|
March 18, 2019 |
|
ASHRAF Vs. STATION HOUSE OFFICER
|
February 7, 2019 |
|
ASHRAF Vs. SHAMNAS
|
October 16, 2019 |
|
ASHRAF BAKHAFI Vs. STATE OF KERALA
|
March 28, 2019 |
|
ASHRAF C. Vs. STATE OF KERALA
|
October 18, 2019 |
|
ASHRAF KOLAKADAN Vs. REVENUE DIVISIONAL OFFICER
|
November 12, 2019 |
|
ASHRAF.K.V Vs. CHIEF ELECTRICAL INSPECTOR
|
June 3, 2019 |
|
ASHWATH K.P. @ ACHU Vs. STATE OF KERALA
|
March 8, 2019 |
|
ASIAN PAINTS Vs. ASSISTANT STATE TAX OFFICER
|
March 12, 2019 |
|
ASIF Vs. STATE OF KERALA
|
November 18, 2019 |
|
ASIF SALAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 1, 2019 |
|
ASIF.N Vs. UNION TERRITORY OF LAKSHADWEEP
|
November 12, 2019 |
|
ASISH CHANDARAN Vs. UNIVERSITY OF KERALA
|
April 8, 2019 |
|
ASLA NOOR Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 19, 2019 |
|
ASLA NOOR Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 19, 2019 |
|
ASOKAN T.V. Vs. UNION OF INDIA
|
October 9, 2019 |
|
ASSIA Vs. THAVINHAL GRAMA PANCHAYAT
|
December 11, 2019 |
|
ASSISTANT ENGINEER Vs. SURESHKUMAR K.S
|
July 12, 2019 |
|
ASSISTANT ENGINEER Vs. LATHA UDAYAKUMAR
|
July 12, 2019 |
|
ASSISTANT ENGINEER LOCAL SELF GOVERNMENT DEPARTMENT Vs. VINOD
|
June 21, 2019 |
|
ASSISTANT GENERAL MANAGER & AUTHORIZED OFFICER, UNION BANK OF INDIA CONSORTIUM Vs. DEWA INVESTORS ASSOCIATION
|
January 3, 2019 |
|
ASSITT. COMMISSIONER OF AIR CUSTOMS, COCHIN Vs. SOMAN KOCHURAMAN
|
May 24, 2019 |
|
ASTER DM HEALTH CARE Vs. STATE OF KERALA
|
November 19, 2019 |
|
ASWAS S.S. Vs. UNION OF INDIA
|
September 3, 2019 |
|
ASWATHY Vs. STATE OF KERALA
|
September 25, 2019 |
|
ASWATHY JANU Vs. REVENUE DIVISIONAL OFFICER
|
January 25, 2019 |
|
ASWATHY UDAYAN Vs. PRINCE ANAND
|
July 30, 2019 |
|
ASWIRATHUL MUSTHAQEEM SANGHAM Vs. STATE OF KERALA
|
December 19, 2019 |
|
ATC TELECOM INFRASTRUCTURE (P) LTD. Vs. KOTTAPPADY GRAMA PANCHAYAT
|
November 1, 2019 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. KADUKUTTY GRAMA PANCHAYAT
|
November 4, 2019 |
|
ATHIRA UPENDRAN NAIR Vs. JAYAKRISHNAN KRISHNAN NAIR
|
May 30, 2019 |
|
ATHULYA Vs. STATE OF KERALA
|
November 22, 2019 |
|
ATLAS GOLD SUPER MARKET Vs. STATE OF KERALA
|
June 3, 2019 |
|
ATTUKAL BHAGAVATHY TEMPLE TRUST Vs. ATTUKAL DEVI INSTITUTE OF MEDICAL SCIENCE LTD.
|
May 21, 2019 |
|
AUGUSTINE Vs. STATE OF KERALA
|
November 27, 2019 |
|
AUGUSTINE VAZHAVILA Vs. STATE OF KERALA
|
April 12, 2019 |
|
AYANA UNNIKRISHNAN Vs. SREEJITH
|
May 30, 2019 |
|
AYISHATH RUMAISA
Vs. STATE OF KERALA
|
December 4, 2019 |
|
AYOB K. Vs. STATE OF KERALA
|
October 29, 2019 |
|
AYOOBKHAN Vs. STATE OF KERALA
|
November 15, 2019 |
|
AYSHA Vs. JOMY JOSE
|
August 27, 2019 |
|
AYYAPPAN Vs. STATE TRANSPORT AUTHORITY KERALA
|
January 7, 2019 |
|
AYYPPANKUTTY S/O AYYAPPAN Vs. STATE OF KERALA REP BY S I OF POLICE
|
April 11, 2019 |
|
AZEEM, S/O.ABDUL VAHID Vs. STATE OF KERALA
|
March 28, 2019 |
|
B ASOKAN Vs. S VIMALA
|
October 10, 2019 |
|
B K ABDUL REHIMAN Vs. STATE OF KERALA
|
March 6, 2019 |
|
B RAJENDRA KUMAR Vs. AIRPORT AUTHORITY OF INDIA
|
January 7, 2019 |
|
B. DEEPA Vs. JOINT REGISTRAR (GENERAL)
|
June 18, 2019 |
|
B. MITRAN Vs. STATE OF KERALA
|
September 20, 2019 |
|
B. SUDHEER KUMAR Vs. UNION OF INDIA
|
December 5, 2019 |
|
B. SURENDRA DAS Vs. STATE OF KERALA
|
May 20, 2019 |
|
B. VINODINI A. PAI Vs. SECRETARY, KUMBLA GRAMA PANCHAYATH P O KUMBLA
|
March 8, 2019 |
|
B.B.ABDULLA Vs. STATE OF KERALA
|
April 9, 2019 |
|
B.KARUNAKARAN Vs. T.K.NARAYANAN
|
October 28, 2019 |
|
B.PRADEEP. Vs. HIGH COURT OF KERALA
|
December 12, 2019 |
|
B.R. RAJU Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
January 3, 2019 |
|
B.R.AJIT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 7, 2019 |
|
B.RANJITHKUMAR Vs. STATE OF KERALA
|
September 3, 2019 |
|
B.S.SANJEEV Vs. MATTANCHERRY SARVAJANIK CO-OPERATIVE BANK LTD
|
June 17, 2019 |
|
B.SHIVARAMA BHAT Vs. THE ASSISTANT EXECUTIVE ENGINEER
|
March 21, 2019 |
|
BABILU SANKAR Vs. PADMANABHA SWAMI TEMPLE
|
November 8, 2019 |
|
BABU Vs. STATE OF KERALA
|
July 24, 2019 |
|
BABU Vs. STATE OF KERALA
|
July 4, 2019 |
|
BABU Vs. STATE OF KERALA
|
March 5, 2019 |
|
BABU @ KARITHIKEYAN Vs. STATE OF KERALA
|
January 21, 2019 |
|
BABU C.G. Vs. THE SOUTH INDIAN BANK LTD. AND ORS.
|
August 21, 2019 |
|
BABU CHIRAYIL Vs. MATHEW MATHEW
|
September 27, 2019 |
|
BABU P. U. Vs. ABRAHAM
|
July 2, 2019 |
|
BABU ROOBAS SADANAM Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
|
January 15, 2019 |
|
BABU S/O KORAN Vs. LIMA, D/O KUMARAN
|
March 14, 2019 |
|
BABU VALLERIYAN Vs. THE STATE OF KERALA
|
February 20, 2019 |
|
BABU.P. Vs. STATE OF KERALA
|
December 10, 2019 |
|
BABURAJ M Vs. STATE OF KERALA
|
March 8, 2019 |
|
BABURAJ P.K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 26, 2019 |
|
BABURAJAN Vs. STATE OF KERALA
|
December 16, 2019 |
|
BABY Vs. BABU P.PAPPACHAN
|
June 4, 2019 |
|
BABY Vs. DEPUTY SUPERINTENDENT OF POLICE ATTINGAL
|
August 27, 2019 |
|
BABY ANTOS Vs. STATE OF KERALA
|
July 1, 2019 |
|
BABY AUGUSTINE Vs. STATE OF KERALA
|
January 10, 2019 |
|
BABY JOSEPH Vs. STATE OF KERALA
|
March 8, 2019 |
|
BABY K Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
September 3, 2019 |
|
BABY K.D. Vs. DIRECTOR OF MINING AND GEOLOGY
|
December 5, 2019 |
|
BABY MATHEW Vs. DISTRICT COLLECTOR, KOTTAYAM
|
October 4, 2019 |
|
BABY MOL VARGHESE Vs. P.S. JACOB
|
February 4, 2019 |
|
BABY T GEORGE Vs. ROSIDH NAIR
|
January 4, 2019 |
|
BAHULEYAN CHARITABLE FOUNDATION Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 17, 2019 |
|
BAIJU Vs. STATE OF KERALA
|
January 4, 2019 |
|
BAIJU Vs. STATE OF KERALA
|
August 22, 2019 |
|
BAIJU A.A. Vs. STATE TAX OFFICER WORKS CONTRACT
|
December 6, 2019 |
|
BAIJU A.B Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM CIVIL STATION
|
January 22, 2019 |
|
BAIJU BHASKARAN Vs. OFFICER IN CHARGE RECORDS
|
October 26, 2019 |
|
BAIJU JOHN Vs. STATE OF KERALA
|
February 27, 2019 |
|
BAIJU JOSEPH Vs. STATE OF KERALA
|
March 20, 2019 |
|
BAIJU.K. Vs. STATE OF KERALA
|
January 29, 2019 |
|
BALACHANDRAN @ THAMPI S/O GANGADHARAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
April 9, 2019 |
|
BALACHANDRAN K.V Vs. UNION OF INDIA
|
November 5, 2019 |
|
BALACHANDRAN P. Vs. SECRETARY KARUMKULAM GRAMA PANCHAYAT
|
March 28, 2019 |
|
BALADHANDAPANI Vs. STATE OF KERALA
|
April 11, 2019 |
|
BALAJI A.S. Vs. STATE OF KERALA
|
December 27, 2019 |
|
BALAKRISHNAN Vs. DISTRICT COLLECTOR
|
April 8, 2019 |
|
BALAKRISHNAN Vs. DISTRICT COLLECTOR, PALAKKAD
|
June 8, 2019 |
|
BALAKRISHNAN MANAYIL Vs. STATE OF KERALA
|
January 7, 2019 |
|
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
|
March 19, 2019 |
|
BALARAM V. Vs. CO-OPERATIVE ARBITRATION COURT
|
January 10, 2019 |
|
BALU JAYAN Vs. STATE OF KERALA
|
September 27, 2019 |
|
BANERJI MEMORIAL CLUB Vs. DEPUTY COMMISSIONER (TECH)
|
November 29, 2019 |
|
BANK OF BARODA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
November 28, 2019 |
|
BASANTH BALRAM Vs. STATE OF KERALA
|
February 1, 2019 |
|
BASHEER Vs. STATE BANK OF INDIA
|
July 8, 2019 |
|
BASHEER P. K. Vs. PONOORPOYIL GRANITES MARANCHATTY
|
July 23, 2019 |
|
BASHEER.E Vs. MUSLIM ASSOCIATION TRIVANDRUM
|
October 29, 2019 |
|
BAVAKUNJU, S/O KOCHADIMA Vs. DISTRICT COLLECTOR, ERNAKULAM
|
January 22, 2019 |
|
BEDI AND BEDI PRIVATE LIMITED Vs. HAILEYBURIA TEA ESTATE LIMITED
|
March 21, 2019 |
|
BEENA Vs. STATE OF KERALA
|
August 26, 2019 |
|
BEENA ALBERT Vs. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION, KUDAPPANAKUNNU
|
April 12, 2019 |
|
BEEVER ESTATES PVT.LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 23, 2019 |
|
BENJEENA.P.J Vs. C.P.PAPPACHAN
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December 6, 2019 |
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BENNY P. JACOB Vs. RAJESH KUMAR UNNITHAN
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September 25, 2019 |
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BENNY THOMAS Vs. SUB INSPECTOR OF POLICE NJARAKKAL POLICE STATION
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December 18, 2019 |
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BENOY JOSEPH Vs. SECRETARY AYYAMKULAM GRAMAPANCHAYAT
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November 1, 2019 |
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BHAJESH.K Vs. SUB INSPECTOR OF POLICE
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May 14, 2019 |
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BHANU JAYAN Vs. BEENA DEVARAJA PANICKER
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August 6, 2019 |
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BHARAT FRITZ WERNER LTD Vs. STATE OF KERALA
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December 12, 2019 |
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BHARAT SANCHAR NIGAM LIMITED Vs. RAJESH SEKHAR.C.
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November 1, 2019 |
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BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA
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October 10, 2019 |
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BHARATHI P.C. Vs. KERALA ELECTRICAL AND ALLIED ENGINEERING COMPANY LIMITED
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December 4, 2019 |
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BHARATHI.P.C. Vs. KERALA ELECTRICAL
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November 25, 2019 |
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BHASKARAN Vs. RADHA
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April 12, 2019 |
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BHASKARAN Vs. STATE OF KERALA
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August 20, 2019 |
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BHASKARAN V.R. Vs. STATE OF KERALA AND ORS.
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June 19, 2019 |
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BHASKARAN, S/O UNNINAGAN Vs. STATE OF KERALA
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February 15, 2019 |
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BIBIN BASIL S/O BASIL V PAUL Vs. JOHNSON KURIAKOSE, S/O KURIAKOSE
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January 24, 2019 |
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BIBIN BINOY Vs. STATE OF KERALA
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November 7, 2019 |
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BIBIN JOSE Vs. STATE OF KERALA
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December 27, 2019 |
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BIBITHA FELIX Vs. FELIX MIRANDA
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January 24, 2019 |
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BICHU Vs. STATE OF KERALA
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October 18, 2019 |
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BIJEESH Vs. STATE OF KERALA
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November 15, 2019 |
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BIJILESH P. Vs. SUB INSPECTOR OF POLICE VAZHAKKAD POLICE STATION
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March 21, 2019 |
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BIJU Vs. STATE OF KERALA
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August 27, 2019 |
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BIJU Vs. STATE OF KERALA
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November 11, 2019 |
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BIJU Vs. STATE OF KERALA
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August 30, 2019 |
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BIJU JOSEPH Vs. STATE OF KERALA
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January 30, 2019 |
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BIJU KUMAR Vs. STATE OF KERALA
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December 5, 2019 |
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BIJU KUMAR Vs. STATE OF KERALA
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December 12, 2019 |
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BIJU M Vs. UNION OF INDIA
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February 1, 2019 |
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BIJU MATHEW Vs. THE STATE OF KERALA AND ORS.
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December 19, 2019 |
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BIJU N. Vs. DISTRICT COLLECTOR CIVIL LINES, KOLLAM
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April 12, 2019 |
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BIJU PHILIPOSE Vs. KERALA STATE ELECTRICITY BOARD LTD
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March 5, 2019 |
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BIJU RAMESH Vs. DISTRICT POLICE CHIEF
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April 3, 2019 |
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BIJU T.J. Vs. TALUK LAND BOARD
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January 28, 2019 |
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BIJU, S/O. RAJENDRAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
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January 8, 2019 |
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BIJU.M.D. Vs. KOCHI MUNICIPAL CORPORATION
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November 20, 2019 |
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BIJUMOL B. Vs. KARAMANA CO-OPERATIVE URBAN BANK LTD
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March 7, 2019 |
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BIJUMON @ NAVAS Vs. STATE OF KERALA THROUGH S I OF POLICE, ADOOR POLICE STATION, PATHANAMTHITTA, REP BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
|
August 29, 2019 |
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BINANI ZINC LIMITED Vs. STATE OF KERALA
|
March 8, 2019 |
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BINASH DAVID Vs. STATE OF KERALA
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December 6, 2019 |
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BINDHU.K.M Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
August 6, 2019 |
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BINDHUMOL G. Vs. P.G.CHANDRASEKHARAN NAIR
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December 11, 2019 |
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BINDIA K.G. Vs. STATE OF KERALA
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April 4, 2019 |
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BINDIA K.G. Vs. STATE OF KERALA
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June 7, 2019 |
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BINDU KANNAN Vs. STATE OF KERALA
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December 24, 2019 |
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BINDU M S Vs. UNIVERSITY OF KERALA, THIRUVANANTHAPURAM
|
March 5, 2019 |
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BINDU RAJU Vs. PEOPLE URABN CO-OPERATIVE BANK LIMITED
|
May 30, 2019 |
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BINDU SURESH Vs. CENTRAL BANK OF INDIA
|
May 31, 2019 |
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BINESH Vs. STATE OF KERALA
|
December 4, 2019 |
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BINIL THOMAS ZACHARIAH Vs. MANAGER
|
October 31, 2019 |
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BINOD S/O DIVAKARAN Vs. SOPHY D/O ANIRUDHAN
|
September 5, 2019 |
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BINOY C.R. Vs. KOTTUVALLY GRAMA PANCHAYAT
|
October 24, 2019 |
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BINOY KUMAR Vs. STATE OF KERALA
|
March 25, 2019 |
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BINOY MOHAN MATHEW Vs. DIVIYA PHILIP
|
September 24, 2019 |
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BINU Vs. STATE OF KERALA
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October 9, 2019 |
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BINU Vs. STATE OF KERALA
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January 22, 2019 |
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BINU Vs. STATE OF KERALA
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January 10, 2019 |
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BINU KRISHNAN.B Vs. STATE OF KERALA
|
March 20, 2019 |
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BINU KUMAR Vs. STATE OF KERALA
|
December 6, 2019 |
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BINU KUMAR Vs. A. ANUSREE
|
June 26, 2019 |
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BINU MATHAI Vs. C.N. LEELAMANY
|
December 6, 2019 |
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BINU U. Vs. STATE OF KERALA
|
December 13, 2019 |
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BINU VIDYADHARAN Vs. STATE OF KERALA
|
June 7, 2019 |
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BINU VISWAMBHARAN Vs. BRANCH MANAGER LIFE INSURANCE CORPORATION OF INDIA
|
March 6, 2019 |
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BINUMON B. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
|
February 11, 2019 |
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BIVEESH Vs. STATE OF KERALA
|
October 23, 2019 |
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BOARD OF DIRECTORS OF THE PIRAVANTHOOR SERVICE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 26, 2019 |
|
BOBAN Vs. STATE OF KERALA
|
September 20, 2019 |
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BOBBY M.R. Vs. A.A.GOPI
|
November 4, 2019 |
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BOBY SUGUNAN Vs. SECRETARY TO THE GOVERNMENT
|
July 19, 2019 |
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BOBY THOMAS Vs. STATE OF KERALA
|
November 19, 2019 |
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BOSANQUET EXPORTS LTD Vs. STATE OF KERALA
|
January 21, 2019 |
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BOSANQUET EXPORTS LTD Vs. STATE OF KERALA
|
January 21, 2019 |
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BOSCO Vs. CORPORATION OF KOCHI
|
December 4, 2019 |
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BPL LIMITED Vs. STATE OF KERALA
|
February 7, 2019 |
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BRANDSTORM EVENTS MANAGEMENT Vs. MANEED GRAMA PANCHAYATH
|
October 11, 2019 |
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BRIDGE HYGIENE SERVICES PRIVATE LIMITED Vs. STATE TAX OFFICER
|
September 23, 2019 |
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BSD EDUCATION SOCIETY Vs. STATE OF KERALA
|
December 2, 2019 |
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BUILTECH FOUNDATIONS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (C)
|
September 24, 2019 |
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BUSHARA Vs. STATE OF KERALA
|
September 26, 2019 |
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C .K. OMANA Vs. STATE OF KERALA
|
March 26, 2019 |
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C K ABDUL AZEEZ Vs. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
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September 5, 2019 |
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C K JINAN Vs. GIRIDHARAN
|
June 19, 2019 |
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C K SASI S/O M R GOPALAN Vs. PANKAJAM W/O M R NARAYANAN
|
March 15, 2019 |
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C K SULAIMAN Vs. STATE OF KERALA
|
March 8, 2019 |
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C M STELLA Vs. P L RASMI
|
April 4, 2019 |
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C V SUNNY Vs. COMMISSIONER OF INCOME TAX
|
March 19, 2019 |
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C. JAYAKUMARI Vs. STATE OF KERALA
|
February 6, 2019 |
|
C. KRISHNAN RETIRED ASSISTANT ADMINISTRATIVE OFFICER LIC OF INDIA Vs. LIFE INSURANCE CORPROATION OF INDIA
|
August 7, 2019 |
|
C. MATHEW Vs. KUNJUMOL
|
October 23, 2019 |
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C. V. SUNILKUMAR Vs. ANOOP P THAMPI
|
November 14, 2019 |
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C. VIJAYA THULASI Vs. D. SUDARSANAN
|
April 2, 2019 |
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C. V. FRANCIS Vs. STATE OF KERALA
|
January 7, 2019 |
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C.A.ALI KUNJ Vs. UNION OF INDIA
|
January 10, 2019 |
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C.A.GEORGE Vs. STATE OF KERALA
|
December 18, 2019 |
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C.ABDU Vs. CENTRAL WAQF COUNCIL
|
November 25, 2019 |
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C.BALAKRISHNAN Vs. V.M.JAYALAKSHMI
|
July 29, 2019 |
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C.C.JANARDHANAN Vs. STATE OF KERALA
|
December 4, 2019 |
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C.H. MOHAMMED Vs. STATE OF KERALA
|
September 26, 2019 |
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C.J. ANTO Vs. INDUSIND BANK
|
November 29, 2019 |
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C.K. GANGADHARAN Vs. KUMARAN
|
October 10, 2019 |
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C.K. MAMU Vs. STATE OF KERALA
|
December 11, 2019 |
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C.K. MUHAMMED HAJI Vs. STATE OF KERALA
|
November 6, 2019 |
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C.K. RARICHAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
August 29, 2019 |
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C.K.SAJI Vs. MANAGING DIRECTOR
|
December 4, 2019 |
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C.K.VINOD Vs. STATE OF KERALA
|
December 20, 2019 |
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C.M.SULAIMAN Vs. STATE OF KERALA
|
August 6, 2019 |
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C.MOHANAN Vs. DISTRICT POLICE CHIEF OFFICE OF THE DISTRICT POLICE CHIEF
|
October 29, 2019 |
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C.MOIDEEN Vs. CHIEF ELECTORAL OFFICER
|
April 17, 2019 |
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C.N.SAJEEVAN Vs. EZHUTHACHAN EDUCATIONAL SOCIETY
|
November 7, 2019 |
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C.N.SAJEEVAN Vs. EZHUTHACHAN EDUCATIONAL SOCIETY
|
November 7, 2019 |
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C.P.AJITHKUMAR Vs. STATE OF KERALA
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October 18, 2019 |
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C.P.JACOB Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF KERALA, DEPARTMENT OF LOCAL SELF GOVERNMENT
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December 24, 2019 |
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C.P.PRADEEPKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR
|
March 8, 2019 |
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C.P.VARGHESE Vs. STATE OF KERALA
|
December 18, 2019 |
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C.PUSHPAVALLY Vs. STATE OF KERALA
|
June 3, 2019 |
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C.R. AJAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 4, 2019 |
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C.RAGHAVAN Vs. STATE OF KERALA
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July 23, 2019 |
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C.RAJU Vs. UNION OF INDIA
|
November 5, 2019 |
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C.S.MADHUSOODHANAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
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October 1, 2019 |
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C.T. RAMANATHAN INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
|
February 27, 2019 |
|
C.V. JACOB Vs. USHAKUMARI P.R.
|
December 18, 2019 |
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C.V. JOSEPH Vs. SYNDICATE BANK
|
May 21, 2019 |
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C.V.ANTONY Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
|
June 11, 2019 |
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C.V.VINOD KUMAR Vs. STATE OF KERALA
|
January 7, 2019 |
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CABLE OPERATORS WELFARE ASSOCIATION Vs. UNION OF INDIA
|
January 14, 2019 |
|
CABLE OPERATORS WELFARE ASSOCIATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
April 9, 2019 |
|
CALICUT CITY SERVICE CO-OPERATIVE BANK LTD Vs. THE EMPLOYEES PROVIDENT FUND ORGANISATION
|
February 7, 2019 |
|
CANARA BANK Vs. AJITHKUMAR G.K.
|
November 4, 2019 |
|
CANARA BANK Vs. DS MOHINI
|
February 20, 2019 |
|
CANNANORE DISTRICT BUS OPERATORS ASSOCIATION Vs. V.V. MADHUSOODHANAN
|
December 5, 2019 |
|
CAPITAL RETREAT PRIVATE LIMITED Vs. STATE OF KERALA
|
December 10, 2019 |
|
CASEY PAUL PEREZ Vs. STATE OF KERALA
|
July 10, 2019 |
|
CASTLEROCK PROJECTS AND DEVELOPERS PRIVATE LIMITED Vs. REVENUE DIVISIONAL OFFICER OFFICE OF REVENUE DIVISIONAL OFFICER
|
January 8, 2019 |
|
CATHOLIC DIOCESE, MUVATTUPUZHA Vs. MUTHAIAH P.
|
August 27, 2019 |
|
CATHOLIC SYRIAN BANK STAFF ASSOCIATION Vs. CATHOLIC SYRIAN BANK HEAD OFFICE
|
January 3, 2019 |
|
CAUVERY BUILD TECH (P) LTD. Vs. ANEESH JAMES AND ORS.
|
July 12, 2019 |
|
CELIN JOSEPH Vs. DISTRICT COLLECTOR
|
March 15, 2019 |
|
CENTRAL BANK OF INDIA Vs. BEENA THIRUVENKITAM
|
July 2, 2019 |
|
CENTRAL BOARD OF SECONDARY EDUCATION Vs. MANAGER, BETHLEHEM INTERNATIONAL
|
August 27, 2019 |
|
CENTRAL BOARD OF SECONDARY EDUCATION (CBSE) Vs. V M PUBLIC SCHOOL
|
April 5, 2019 |
|
CENTRE FOR INDIAN TRADE UNION (CITU) Vs. INTERCONTINENTAL TRADERS
|
December 13, 2019 |
|
CHACKO @ KUNHUMON S/O AVARACHAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
January 23, 2019 |
|
CHACKO P.O Vs. PUTHANVELIKKARA GRAMA PANCHAYAT PUTHANVELIKKARA
|
April 1, 2019 |
|
CHAIRMAN, Vs. SARASWATHI GOPAKUMAR DEPUTY SECRETARY
|
October 9, 2019 |
|
CHAIRMAN, BHARAT SANCHAR NIGAM LIMITED Vs. SHYJI T.P.
|
October 4, 2019 |
|
CHAKKAPPAN Vs. STATE OF KERALA
|
April 5, 2019 |
|
CHANDRA BABU Vs. SOMAN
|
May 28, 2019 |
|
CHANDRABABU Vs. STATION HOUSE OFFICER
|
April 30, 2019 |
|
CHANDRADAS Vs. AMBALAVAYAL GRAMA PANCHAYATH
|
January 23, 2019 |
|
CHANDRAN Vs. STATE OF KERALA
|
January 29, 2019 |
|
CHANDRAN Vs. STATE OF KERALA
|
October 23, 2019 |
|
CHANDRAN Vs. STATE OF KERALA
|
October 15, 2019 |
|
CHANDRAN K.M. Vs. STATE CO-OPERATIVE ELECTION COMMISSIONER
|
July 22, 2019 |
|
CHANDRAN K.R. Vs. STATE OF KERALA
|
May 22, 2019 |
|
CHANDRAN PILLAI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 15, 2019 |
|
CHANDRANAGAR CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. Vs. K.K. ALI
|
November 15, 2019 |
|
CHANDRASEKHARAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
|
February 5, 2019 |
|
CHANDRIKA R Vs. S ANITHAKUMARI
|
January 24, 2019 |
|
CHANDU VENUGOPAL Vs. MAHATMA GANDHI UNIVERSITY
|
October 25, 2019 |
|
CHANTHU Vs. STATE OF KERALA
|
November 25, 2019 |
|
CHANTHULAL Vs. STATE OF KERALA
|
November 8, 2019 |
|
CHARLES PANACKAL Vs. DISTRICT COLLECTOR
|
December 11, 2019 |
|
CHARLY JOSEPH Vs. STATE OF KERALA
|
August 9, 2019 |
|
CHATHOLI NAFEESA Vs. STATE OF KERALA
|
February 7, 2019 |
|
CHATHUKKUTTY Vs. STATE OF KERALA
|
June 14, 2019 |
|
CHEKKINI Vs. STATE OF KERALA
|
November 1, 2019 |
|
CHELLAPPAN PILLAI KUMARA SWAMY PILLAI Vs. NEELAMMA PILLA VALLIYAMMA PILLA
|
May 24, 2019 |
|
CHELUVI Vs. STATE OF KERALA THROUGH CIRCLE INSPECTOR OF POLICE
|
April 4, 2019 |
|
CHENKAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 8, 2019 |
|
CHERATTUTHODI ABDUL AZEEZ Vs. DISTRICT COLLECTOR MALAPPURAM
|
January 28, 2019 |
|
CHERATTUTHODI ABDUL AZEEZ Vs. DISTRICT COLLECTOR
|
January 28, 2019 |
|
CHERIAN VARKEY CONSTRUCTION CO PVT LTD Vs. STATE OF KERALA
|
June 20, 2019 |
|
CHERIYAN Vs. STATE OF KERALA
|
August 30, 2019 |
|
CHERIYAN MATHEW Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
November 4, 2019 |
|
CHERIYANAD GRAMA PANCHAYATH Vs. STATE OF KERALA
|
October 25, 2019 |
|
CHERUPARA GRANITES Vs. STATE OF KERALA
|
December 4, 2019 |
|
CHERUPUSHPAM ROMAN CATHOLIC CHURCH Vs. DISTRICT REGISTRAR GENERAL DISTRICT REGISTRARS OFFICE
|
January 8, 2019 |
|
CHICAGO CONSTRUCTIONS INTERNATIONAL PVT LTD Vs. KERALA WATER AUTHROITY REPRESENTED BY ITS MANAGING DIRECTOR
|
March 19, 2019 |
|
CHICAGO CONSTRUCTIONS INTERNATIONAL PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
March 20, 2019 |
|
CHIEF EXECUTIVE TRUSTEE LISIE MEDICAL AND EDUCATIONAL INSTITUTIONS Vs. KERALA UNIVERSITY OF HEALTH SCIENCE
|
September 5, 2019 |
|
CHIPPY PREETHA Vs. STATE OF KERALA
|
March 5, 2019 |
|
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
December 3, 2019 |
|
CHITHRAKANI Vs. STATE OF KERALA
|
June 25, 2019 |
|
CHITHRANGATHAN Vs. KALPETTA MUNICIPALITY
|
March 26, 2019 |
|
CHITTOR SUGARS VRS (SSNP) Vs. STATE OF KERALA
|
March 8, 2019 |
|
CHOYETH NADEMMAL KUDIVELLA SAMRAKSHANA KOOTTAYMA KUTTOTH Vs. VILLIAPPALLY GRAMA PANCHAYATH VILLIAPPALLY P.O.
|
January 18, 2019 |
|
CHOYETH NADEMMAL KUDIVELLA SAMRAKSHANA KOOTTAYMA KUTTOTH Vs. VILLIAPPALLY GRAMA PANCHAYATH VILLIAPPALLY P.O.
|
January 18, 2019 |
|
CHRISTY JACOB PAUL Vs. GEOLOGIST, KOCHI
|
September 3, 2019 |
|
CINESH DAVID
Vs. STATE OF KERALA
|
December 6, 2019 |
|
CINI P ANTONY Vs. STATE OF KERALA
|
May 29, 2019 |
|
CIRCLE CO-OPERATIVE UNION ALWAYE Vs. JOY PAUL
|
December 6, 2019 |
|
CIRON DRUGS AND PHARMACEUTICALS PVT. LTD. Vs. STATE OF KERALA
|
February 13, 2019 |
|
CLEETUS Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 1, 2019 |
|
CLINT LAWRENCE T.C. Vs. UNION OF INDIA
|
February 18, 2019 |
|
COCHIN COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. STATE OF KERALA
|
October 29, 2019 |
|
COCHIN CUSTOMS PREVENTIVE SERVICE ASSOCIATION Vs. UNION OF INDIA
|
August 26, 2019 |
|
COCHIN FROZEN FOOD EXPORTS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER
|
November 13, 2019 |
|
COCHIN INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. JISIN JIJO
|
June 4, 2019 |
|
COCHIN INTERNATION AIRPORT LTD Vs. STATE INFORMATION COMMISSIONER
|
February 19, 2019 |
|
COCHIN PORT TRUST Vs. A. V. POULOSE
|
August 13, 2019 |
|
COCHIN PORT TRUST Vs. PARISONS ROLLER FLOUR MILLS PRIVATE LIMITED
|
December 19, 2019 |
|
COCHIN SANITARY STORES Vs. DEPUTY COMMISSIONER (APPEALS)-V, KOCHI
|
July 11, 2019 |
|
COCHIN STOCK EXCHANGE LTD. Vs. JOSE KURIAN M.
|
April 12, 2019 |
|
COCHIN THIRUMALA DEVASWOM Vs. ATHMANANDA RAO
|
July 9, 2019 |
|
COMMERCIAL TAX OFFICER Vs. HOTEL BREEZELAND LTD
|
January 24, 2019 |
|
COMMISSIONER OF CENTRAL EXCISE COCHIN COMMISSIONERATE, Vs. COCHIN PORT TRUST WILLINGDON ISLAND P.O.
|
January 29, 2019 |
|
COMMISSIONER OF CUSTOMS Vs. OM PRAKASH KHATRI
|
March 1, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. HARRISONS MALAYALAM FINANCIAL SERVICES LTD.
|
February 21, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. APPOLLO TYRES LTD
|
March 15, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. OBERON EDIFICES & ESTATES (P) LTD
|
March 27, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. HARRISONS MALAYALAM LTD
|
June 14, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. AMRITHA CYBER PARK (P) LTD
|
February 19, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. SETTLEMENT COMMISSION (IT AND WT)
|
February 11, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. PUNALUR PAPER MILLS LTD
|
February 7, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. HIGH RANGE FOODS (P) LTD.
|
March 13, 2019 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS CATHEDRAL CHURCH
|
November 13, 2019 |
|
COMMISSIONER OF INCOME TAX KOCHI Vs. HARRISONS MALAYALAM LTD
|
June 14, 2019 |
|
COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM Vs. M/S OBERON EDIFICES & ESTATES (P) LTD
|
September 5, 2019 |
|
COMMISSIONER OF INCOME TAX, THRISSUR Vs. K.P. UMMER, PROP. STAR ROLLING MILL
|
February 19, 2019 |
|
COMMISSIONER OF INCOME TAX-I COCHIN Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
|
January 3, 2019 |
|
COMMISSIONER OF INCOME-TAX KOTTAYAM Vs. SREE GANESH TRADING COMPANY, KILIMANOOR
|
January 31, 2019 |
|
COMMISSIONER OF INCOME-TAX-I, COCHIN Vs. ORMA MARBLE PALACE (P) LTD
|
January 10, 2019 |
|
COMPTROLLER AND AUDITOR GENERAL Vs. K KAMALASENAN
|
November 7, 2019 |
|
CONCORD CONSTRUCTIONS KALLATRA COMPOUND Vs. SUPERINTENDING ENGINEER, NATIONAL HIGHWAY
|
February 19, 2019 |
|
COOKING SYSTEMS Vs. ASSISTANT COMMISSIONER
|
June 12, 2019 |
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CORPORATE MANAGER, ST. ROCHS Vs. STATE OF KERALA
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March 25, 2019 |
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COVEMA FILAMENTS LTD. Vs. COMMISSIONER OF INCOME TAX
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February 18, 2019 |
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CRISPIN ZACHARIA Vs. STATE OF KERALA
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December 2, 2019 |
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CSB BANK LTD. Vs. DISTRICT COLLECTOR,
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November 16, 2019 |
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CYRIL PAUL Vs. STATE OF KERALA
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May 23, 2019 |
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CYRIL S.PARERA Vs. SHEEBA JOSEPH
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March 27, 2019 |
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D. GIRIJA Vs. THE STATE OF KERALA
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August 22, 2019 |
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D. MANMOHAN SHENOY Vs. STATE OF KERALA
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July 23, 2019 |
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D. MOHAMMED MANIKFAN Vs. ADMINISTRATOR
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December 4, 2019 |
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D. RAMESHAN AND ORS. Vs. STATE OF KERALA AND ORS.
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October 15, 2019 |
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D.B.BINU Vs. STATE PUBLIC INFORMATION OFFICER
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June 25, 2019 |
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D.C.MILLS LTD Vs. VULCAN INDUSTRIES
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June 4, 2019 |
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D.FRANCIS Vs. STATE OF KERALA
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August 8, 2019 |
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D.RAVI Vs. PAVITHRAN E.
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November 25, 2019 |
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DAILY EXPRESS Vs. ASSISTANT STATE TAX OFFICER
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February 4, 2019 |
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DAISY VARGHESE Vs. STATE OF KERALA
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December 5, 2019 |
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DAMODARA PANICKER Vs. STATE OF KERALA
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June 6, 2019 |
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DAMODARAN Vs. SASIDHARAN
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June 21, 2019 |
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DANISH JOSEPH Vs. STATE OF KERALA
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December 10, 2019 |
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DARSHAN GRANITES (P) LTD. Vs. STATE OF KERALA
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January 15, 2019 |
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DATO.S.PRAKADEESH KUMAR Vs. SUPERINTENDENT OF CUSTOMS
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February 4, 2019 |
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DAVIS,SON OF CHIRAMMAL PUTHUKKARAN CHAKKAPPAN Vs. THOMAS, SON OF THARAKAN DEVASSY
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January 29, 2019 |
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DEEPA C DAS Vs. DEEPA M M
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January 4, 2019 |
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DEEPA MATHEW Vs. CORPORATE MANAGER CATHOLICATE AND M.D.SCHOOLS
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December 20, 2019 |
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DEEPA R. S. Vs. STATE OF KERALA
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October 31, 2019 |
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DEEPA RACHAL GEORGE Vs. SHERIN ANNIE JOSEPH
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November 18, 2019 |
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DEEPTHI CYRIAC Vs. STATE OF KERALA,
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April 3, 2019 |
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DEEPU MOHAN Vs. STATE OF KERALA
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April 9, 2019 |
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DEEPU R Vs. STATE OF KERALA
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May 29, 2019 |
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DENU P THAMPI Vs. X
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May 27, 2019 |
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DEVA MATHA CHURCH Vs. KODAKARA GRAMA PANCHAYAT
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November 19, 2019 |
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DEVAKI AMMA Vs. STATE OF KERALA
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January 15, 2019 |
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DEVASIA Vs. TALUK LAND BOARD
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January 17, 2019 |
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DEVASSY @ SABU S/O DEVASSY Vs. STATE OF KERALA
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March 20, 2019 |
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DEVI AMMA Vs. NARAYANAN
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April 3, 2019 |
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DEVIPRASAD Vs. DISTRICT COLLECTOR
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June 26, 2019 |
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DHANEESH DEVASY Vs. STATE OF KERALA
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December 9, 2019 |
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DHANUSHA P.B. Vs. STATE OF KERALA
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December 12, 2019 |
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DHANYA Vs. HAREESH GOVIND
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April 8, 2019 |
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DHARMARATNAM Vs. UNION OF INDIA
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April 2, 2019 |
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DIAMOND ACTION COUNCIL Vs. DIAMOND AGGREGATES
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October 10, 2019 |
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DILEEP Vs. AJITHA
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March 28, 2019 |
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DILEEP.T.B Vs. VIJAYA BANK
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January 10, 2019 |
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DILRAG.E Vs. ORIENTAL SCHOOL OF HOTEL MANAGEMENT
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December 9, 2019 |
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DINESAN Vs. COMMISSIONER OF EXCISE
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October 4, 2019 |
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DINESAN Vs. PUSHPA
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August 21, 2019 |
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DINESAN K. Vs. STATE OF KERALA
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March 6, 2019 |
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DINESH BABU Vs. STATE OF KERALA
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September 3, 2019 |
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DINESH KUMAR Vs. BISWAS METHA AND ORS.
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November 8, 2019 |
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DINESH KUMAR K Vs. STATE OF KERALA
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October 9, 2019 |
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DINESH MANGALASSERIL Vs. STATE OF KERALA
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January 28, 2019 |
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DINESHAN PILLAI P.B. Vs. JOSEPH
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February 19, 2019 |
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DINSHAD Vs. STATE OF KERALA
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March 14, 2019 |
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DINSHAD M K Vs. AREACODE GRAMA PANCHAYATH
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January 16, 2019 |
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DIRECTOR CENTRE FOR MARINE LIVING RESOURCES Vs. JAYASREE K.R.
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November 13, 2019 |
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DIRECTOR ESI CORPORATION Vs. WESTERN MARINE ENGINEERING
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February 28, 2019 |
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DIRECTOR GENERAL Vs. K.WILSOON CAMERAMAN GRADE III
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October 26, 2019 |
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DIRECTOR, RAJAGIRI SCHOOL OF ENGINEERING AND TECHNOLOGY Vs. A.P.J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
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June 3, 2019 |
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DIRECTORATE OF REVENUE INTELLIGENCE Vs. FAIZAL K.
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August 6, 2019 |
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DISTRICT COLLECTOR Vs. JUBY
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December 16, 2019 |
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DISTRICT COLLECTOR CIVIL STATION Vs. MURALEEDHARAN.K.
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December 20, 2019 |
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DISTRICT GEOLOGIST AND ORS. Vs. SIVARAMAN
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July 10, 2019 |
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DISTRICT REGISTRAR, THRISSUR Vs. PERINGANDOOR SERVICE CO-OPERATIVE BANK LTD.
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September 24, 2019 |
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DISTRICT SINGLE WINDOW CLEARANCE BOARD Vs. GAYATHRI ROCK PRODUCTS
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May 31, 2019 |
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DIVISIONAL CHIEF EXECUTIVE TOBACCO DIVISION, ITC LTD, KOLKATHA Vs. STATE OF KERALA
|
October 3, 2019 |
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DIVISIONAL CHIEF EXECUTIVE TOBACO DIVISION Vs. STATE OF KERALA
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October 16, 2019 |
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DIVYA RAMESH Vs. STATE OF KERALA
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May 20, 2019 |
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DIVYA SUSAN THOMAS @ DIVYA SUSAN MANOJ D/O ALEYAMMA THOMAS Vs. MANOJ VARGHESE S/O T K VARGHESE
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March 15, 2019 |
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DLF SOUTHERN TOWNS PRIVATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
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October 16, 2019 |
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DOMINIC PETER Vs. THE STATE OF KERALA AND ORS.
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February 25, 2019 |
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DON TRITTU Vs. REGIONAL TRANSPORT AUTHORITY
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March 5, 2019 |
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DONA T. GEORGE Vs. MATHEWS PURACKAL
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November 12, 2019 |
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DR. JUSTICE K. BHAKTHAVATSALA Vs. SENIOR ACCOUNTS OFFICER PRINCIPAL ACCOUNTANT GENERAL
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April 12, 2019 |
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DR. K.P SHIYAS Vs. UNION OF INDIA
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February 4, 2019 |
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DR. SREELEKHA S., D/O.SANTHADEVI Vs. DISTRICT COLLECTOR, TRIVANDRUM, COLLECTORATE
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January 3, 2019 |
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DR. T. P. SENKUMAR IPS Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
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March 22, 2019 |
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DR. THASNEEM TAJ E. AGED 30 YEARS W/O SAJEEB K.P. Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY
|
March 25, 2019 |
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DR.AMAL SUDEEP M.R. Vs. UNION OF INDIA
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January 31, 2019 |
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DR.BALACHANDRAN KEEZHOTH Vs. KANNUR UNIVERSITY REPRESENTED BY ITS REGISTRAR
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February 18, 2019 |
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DR.BOBBY JACOB Vs. K.P.SURESH
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February 1, 2019 |
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DR.JOSEPH VARKEY Vs. STATE OF KERALA
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March 20, 2019 |
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DUGLUS CHARLEY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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November 12, 2019 |
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DURAIRAJ Vs. STATE OF KERALA
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January 28, 2019 |
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DURAIRAJ Vs. STATE OF KERALA
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January 28, 2019 |
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E K P ABDUL JABBAR Vs. REVENUE DIVISIONAL OFFICER
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January 21, 2019 |
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E K RAJAKRISHNAN S/O E K KANARAN Vs. STATE OF KERALA
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January 29, 2019 |
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E SUGANDHI Vs. PARAMESWARAN
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January 16, 2019 |
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E SUJATHA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
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May 22, 2019 |
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E. SOMAN Vs. STATE OF KERALA
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January 23, 2019 |
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E.A. SUGATHAKUMAR Vs. THALIKKULAM GRAMA PANCHAYATH
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November 21, 2019 |
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E.ANANTHA SUYBRAMANIA IYER Vs. DISTRICT COLLECTOR
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May 24, 2019 |
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E.K.MUHAMMED KUNJU Vs. KERALA STATE WAQF BOARD
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December 6, 2019 |
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E.K.RAJU Vs. INSPECTOR GENERAL OF REGISTRATION
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March 7, 2019 |
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E.M.SUDHAKARAN Vs. CENTRAL PROVIDENT FUND COMMISSIONER
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November 1, 2019 |
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E.N.GEETHA CHANDRAN Vs. ATC TELECOM INFRASTRUCTURE (P) LTD.
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December 2, 2019 |
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EAGLE HOME APPLIANCES PVT. LTD. Vs. ASSISTANT COMMR. OF SGST, KOCHI
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October 17, 2019 |
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EARTH AND AIR FILMS PRIVATE LIMITED Vs. M. T. VASUDEVAN NAIR
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November 20, 2019 |
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EBIN TOM Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY (KTU)
|
January 22, 2019 |
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EDAYAR METALS Vs. UNION OF INDIA
|
January 17, 2019 |
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EDUCARE INSTITUTE OF DENTAL SCIENCES KILYAMANNIL CAMPUS Vs. ADMISSION AND FEE REGULATORY COMMITTEE
|
November 5, 2019 |
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EKK INFRASTRUCTURE LTD. Vs. STATE OF KERALA
|
March 26, 2019 |
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ELCY JOSEPH Vs. STATE OF KERALA
|
August 13, 2019 |
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ELDHO.K.I Vs. MUDAKUZHA GRAMA PANCHAYAT
|
August 13, 2019 |
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ELDHOSE Vs. STATE OF KERALA
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February 28, 2019 |
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ELDO Vs. STATE OF KERALA
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November 26, 2019 |
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ELECTRICITY DEPARTMENT Vs. JOS KAVALAKKAT
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June 4, 2019 |
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ELIYAS IPE Vs. SUB REGISTRAR WANDOOR
|
February 26, 2019 |
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ELIZABATH Vs. VILLAGE OFFICER
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December 9, 2019 |
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ELIZABETH PAUL Vs. PAUL ITHAPPIRI
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November 4, 2019 |
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ELLODIMALAYIL POCKEN Vs. KOYILOTH MOOSA
|
May 20, 2019 |
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ELSTONE TEA ESTATE Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
August 2, 2019 |
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ELSTONE TEA ESTATE Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, KERALA
|
February 11, 2019 |
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EMMANUVEL SEBASTIAN Vs. STATE OF KERALA
|
May 21, 2019 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. LILLYKUTTY Y.
|
November 29, 2019 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. BHAGAWATI TEXTILES LTD
|
January 25, 2019 |
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ERATTAKULANGARA Vs. DISTRICT COLLECTOR
|
April 4, 2019 |
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ERATTUPETTA MUNICIPALITY, REPRESENTED BY ITS SECRETARY Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY
|
January 31, 2019 |
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ERNAKULAM DIST. WHOLESALE CO-OP.CONSUMERS STORE LTD Vs. STATE OF KERALA
|
February 25, 2019 |
|
ERNAKULAM DISTRICT HEADLOAD Vs. DISTRICT LABOUR OFFICER
|
November 4, 2019 |
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ESHWARA NAIK Vs. STATE OF KERALA
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March 7, 2019 |
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EURO-TECH MARITIME ACADEMY Vs. STATE OF KERALA
|
February 18, 2019 |
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EXECUTIVE DIRECTOR, VIDYA INTERNATIONAL CHARITABLE TRUST, TRICHUR Vs. STATE OF KERALA
|
May 24, 2019 |
|
EXECUTIVE OFFICER CHATHANKANDARKAVU TEMPLE, PALAKKAD Vs. DEPUTY SUPERINTENDENT OF POLICE SHORNUR, PALAKKAD
|
April 9, 2019 |
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EXIDE INDUSTRIES LIMITED Vs. ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD NO. 7
|
May 28, 2019 |
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EXPANSE INDIA BUILD CON PVT. LTD Vs. KERALA STATE COASTAL AREA DEVELOPMENT
|
November 19, 2019 |
|
EZHUTHACHAN EDUCATIONAL SOCIETY Vs. DISTRICT REGISTRAR
|
February 26, 2019 |
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EZHUTHACHAN NATIONAL ACADEMY Vs. R. GOPINATHAN NAIR
|
October 25, 2019 |
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EZHUTHACHAN NATIONAL ACADEMY REPRESENTED BY ITS GENERAL SECRETARY Vs. R. GOPINATHAN NAIR S/O. RAMAN PILLAI
|
February 12, 2019 |
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FABTECH PROJECTS AND ENGINEERS LTD. Vs. INTELLIGENCE OFFICER
|
July 10, 2019 |
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FAHEEMA SHIRIN.R.K Vs. STATE OF KERALA
|
September 19, 2019 |
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FAISAL Vs. STATE OF KERALA
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November 7, 2019 |
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FAISAL Vs. VIKAS CHACKO
|
July 12, 2019 |
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FAISAL BABU Vs. DIVISIONAL FOREST OFFICER
|
March 26, 2019 |
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FAISAL K. Vs. STATE OF KERALA
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September 19, 2019 |
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FAISAL M. Vs. ABDUL HAMEED K.A.
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May 20, 2019 |
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FAISAL PARAMBATH Vs. STATE OF KERALA
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June 4, 2019 |
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FAISAL T.A. Vs. STATE OF KERALA AND ORS.
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March 6, 2019 |
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FAIZAL AMEEN Vs. UNION TERRITORY OF LAKSHADWEEP
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January 24, 2019 |
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FAIZAL P. Vs. KANNUR UNIVERSITY
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November 5, 2019 |
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FAIZER ALI Vs. AUTHORIZED OFFICER
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July 17, 2019 |
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FAMNAS Vs. STATE OF KERALA
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May 21, 2019 |
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FAREED KHAN PONNELAM Vs. UNION OF INDIA
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June 19, 2019 |
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FASALU P.P. Vs. STATE OF KERALA
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December 16, 2019 |
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FASEELA Vs. SHAFEEK
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May 23, 2019 |
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FATHAHUDHEEN K.P. Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
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January 15, 2019 |
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FATHIMABI M. Vs. MUHAMMED ASHRAF
|
December 12, 2019 |
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FAUSIYA Vs. SAKEER HUSSAIN
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May 30, 2019 |
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FAYIZ.H Vs. SECRETARY GENERAL ASSOCIATION OF INDIA UNIVERSITIES
|
December 31, 2019 |
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FCI OEN CONNECTORS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE 1(1)
|
November 13, 2019 |
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FCI OEN CONNECTORS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
March 27, 2019 |
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FEBY SAM Vs. LIJU THOMAS
|
January 29, 2019 |
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FEDERAL BANK LTD. Vs. K.C. SIVANANDAN
|
September 30, 2019 |
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FEDERAL BANK LTD. Vs. ASSISTANT COMMISSIONER OF CENTRAL TAXES AND CENTRAL EXCISE, ERNAKULAM
|
June 27, 2019 |
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FEDERAL BANK LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 27, 2019 |
|
FELIX BABU Vs. UNION OF INDIA
|
January 16, 2019 |
|
FELIX GEORGE Vs. STATION HOUSE OFFICER
|
December 31, 2019 |
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FELSY THADAYOOSE Vs. STATE OF KERALA
|
October 15, 2019 |
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FERROUS TRADERS Vs. MANAGING DIRECTOR
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March 7, 2019 |
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FINBE BABY Vs. JEENA GEORGE
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May 30, 2019 |
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FINI.M.LASAR Vs. STATE OF KERALA
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January 29, 2019 |
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FIROZ V.A., Vs. STATE OF KERALA
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December 2, 2019 |
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FIROZKHAN Vs. SHAHANA ZAKEER
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December 5, 2019 |
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FISAL NAZAR Vs. STATE OF KERALA
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September 3, 2019 |
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FLEMINGO TRAVEL RETAIL LIMITED Vs. KANNUR INTERNATIONAL AIRPORT LIMITED
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December 20, 2019 |
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FORUS MOTORS Vs. STATE TAX OFFICER, THRISSUR
|
July 8, 2019 |
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FOUSIYA Vs. RAJULA
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December 11, 2019 |
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FR.T.V.ELDHOSE Vs. ST.GEORGE TABORE CHURCH
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December 4, 2019 |
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FR.THOMAS PAUL RAMBAN Vs. DISTRICT COLLECTOR KAKKANAD
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December 3, 2019 |
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FRANCIS Vs. THE UNION OF INDIA
|
November 1, 2019 |
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FRANCIS Vs. VARGHESE THOMAS
|
November 4, 2019 |
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FRANCIS ALLEN PINHEIRO Vs. DIRECTOR GENERAL OF POLICE
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August 1, 2019 |
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FRANCIS READING ASSOCIATION Vs. ANIT K.VARGHESE
|
November 6, 2019 |
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FRNCIS Vs. STATE OF KERALA
|
November 12, 2019 |
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FRONTLINE POLYMERS PRIVATE LIMITED Vs. ALOYSIOUS.C.C
|
April 10, 2019 |
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G RAJAMMAL W/O K A RADHAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
April 12, 2019 |
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G UNNIKRISHNAN NAIR Vs. STATE OF KERALA
|
February 15, 2019 |
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G. JAYAKUMAR Vs. CHIEF PERSONNEL OFFICER
SOUTHERN RAILWAY
|
December 3, 2019 |
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G. MANOHARAN Vs. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY & ENVIRONMENT
|
September 24, 2019 |
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G. RETNA SAMRAJ Vs. ARCIL-ARMS
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January 15, 2019 |
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G. SOMAN Vs. STATE OF KERALA
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June 12, 2019 |
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G.GOPAKUMAR Vs. ANCY THANKACHAN PHILIP
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June 25, 2019 |
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G.K.GRANITES LTD. Vs. DEPUTY SECRETARY AND APPELLATE AUTHORITY
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October 3, 2019 |
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G.NANDAKUMAR Vs. STATE OF KERALA
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July 12, 2019 |
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G.R.AJITH Vs. K.R.AJAYAN
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July 12, 2019 |
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G.S.MANJU Vs. K.N.GOPI @ GOPINATHAN PILLAI
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October 10, 2019 |
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G.THANKARAJAN Vs. INDIAN OVERSEAS BANK
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June 6, 2019 |
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G.V.SUDARSHAN ASST.DIRECTOR (DESIGN) Vs. SUPERINTENDENT OF POLICE, CBI
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March 13, 2019 |
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GABRIEL Vs. STATE OF KERALA
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February 27, 2019 |
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GADHA THACHAPPILLY Vs. HDFC BANK AND ORS.
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August 26, 2019 |
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GAFOOR E.K. Vs. DISTRICT POLICE CHIEF
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December 6, 2019 |
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GALA ICE CREAMS PVT. LTD. Vs. KOCHI MUNICIPAL CORPORATION
|
December 5, 2019 |
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GALGOTIAS UNIVERSITY Vs. MALAYALA MANORAMA COMPANY LTD
|
June 11, 2019 |
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GANEESH E.G. Vs. SUPERINTENDENT OF POLICE THRISSUR
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December 5, 2019 |
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GANGADHARAN Vs. STATE OF KERALA
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July 1, 2019 |
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GAYATHRI Vs. MANOJ
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October 23, 2019 |
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GCDA EMPLOYEES PENSION FUND TRUST GREATER COCHIN DEVELOPMENT AUTHORITY Vs. COMMISSIONER OF INCOME TAX-I
|
November 5, 2019 |
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GEDDAM UMA MAHESWARARAO Vs. GEDDAM UMA MAHESWARARAO
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June 4, 2019 |
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GEEMOL JOSEPH Vs. KOUSTHABHAN
|
July 29, 2019 |
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GEEMOL JOSEPH Vs. KOUSTHABHAN MADHAVAN
|
January 29, 2019 |
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GEETHA B.S Vs. STATE OF KERALA
|
October 16, 2019 |
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GEETHA KUMARY Vs. KOTTAYAM DISTRICT MINI INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD.
|
May 30, 2019 |
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GEETHA LALI Vs. KERALA STATE
|
September 23, 2019 |
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GEETHA MANOHARAN Vs. STATE OF KERALA
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November 7, 2019 |
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GEETHA MONY Vs. STATE OF KERALA
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April 24, 2019 |
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GEETHA VISWANATHAN Vs. STATE OF KERALA
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January 16, 2019 |
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GEHANA GOLD PALACE (P) LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR
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September 20, 2019 |
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GEO PETER Vs. REVENUE DIVISIONAL OFFICER
|
June 27, 2019 |
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GEORGE Vs. REETA
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January 15, 2019 |
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GEORGE Vs. STATE OF KERALA
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December 12, 2019 |
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GEORGE A P Vs. STATE OF KERALA
|
May 14, 2019 |
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GEORGE ANTONY Vs. DIRECTOR OF MINING AND GEOLOGY, KESAVADASAPURAM
|
November 29, 2019 |
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GEORGE GEEVARGHESE Vs. BANK OF INDIA
|
September 4, 2019 |
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GEORGE JOHN Vs. CHIEF SECRETARY
|
November 19, 2019 |
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GEORGE JOSEPH Vs. REGIONAL TRANSPORT OFFICER
|
May 14, 2019 |
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GEORGE M. GEEVARGHESE Vs. STATE OF KERALA
|
December 3, 2019 |
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GEORGE THOMAS Vs. MUNICIPAL CORPORATION OF COCHIN
|
February 15, 2019 |
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GEORGE, S/O KALAPARAMBATH JOSEPH Vs. DISTRICT COLLECTOR,THRISSUR AND OTHERS
|
February 4, 2019 |
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GEORGEKUTTY Vs. STATE OF KERALA
|
August 1, 2019 |
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GEORGEKUTTY Vs. GIBU CHERIAN
|
December 5, 2019 |
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GEORGEKUTTY AUGUSTINE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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October 17, 2019 |
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GERMIYAS VICTOR Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
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July 25, 2019 |
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GEVARGHESE YOHANNAN Vs. STATE OF KERALA
|
March 25, 2019 |
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GHEE VARGHESE Vs. STATE OF KERALA
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December 16, 2019 |
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GHEEVARGHESE KATHANAR, THEKKUMCHERIL, MAZHUVANOOR KARA Vs. MATHEW, S/O ABRAHAM
|
April 9, 2019 |
|
GIGIMOL RAJAN Vs. DISTRICT COLLECTOR
|
August 6, 2019 |
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GIJI REMANAN Vs. MEENACHIL CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD
|
February 20, 2019 |
|
GINEESH P C Vs. STATE OF KERALA
|
November 8, 2019 |
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GINISHKUMAR V.N. AND ORS. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
June 24, 2019 |
|
GIREESH @ MANOJ, S/O RAVEENDRAN Vs. STATE OF KERALA THROUGH S I OF POLICE, KOTTARAKKARA, REPRESENTED BY PUBLIC PROSECUTOR,, HIGH COURT OF KERALA, ERNAKULAM
|
August 29, 2019 |
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GIREESH KUMAR P.T. Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 18, 2019 |
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GIREESH LAL, GOWRI MEENAKSHI Vs. RAVIKUMAR S, NAZEER N M, QUBE CINEMA TECHNOLOGY, UFO MOVIES, PAXD KINFRA FILM AND VEDIO PARK
KAZHAKUTTOM, REAL IMAGE TECHNOLOGIES PRIVATE LIMITED
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April 1, 2019 |
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GIREESH P Vs. STATE OF KERALA
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November 18, 2019 |
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GIREESHKUMAR Vs. DISTRICT COLLECTOR, CIVIL STATION
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February 25, 2019 |
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GIRIJA H. Vs. ANANDALAKSHMI
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November 22, 2019 |
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GIRIJA KUMAR Vs. RAJITHA
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August 16, 2019 |
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GIRIJA KUMARI AMMA RAMAKRISHNA VIHAR Vs. SASEENDRAN PILLAI
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January 15, 2019 |
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GIRISH GOPINATH Vs. SILLY.V.K.
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October 30, 2019 |
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GIRISH KUMAR KARUNAKARAN Vs. FEDERAL BANK LTD
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August 6, 2019 |
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GIRISH KUMAR M.S. Vs. STATE OF KERALA
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December 27, 2019 |
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GISHA THOMAS Vs. INDIAN OIL CORPORATION LTD
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March 13, 2019 |
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GLANCY XAVIOR Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
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February 21, 2019 |
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GLORI JOHN Vs. SUB REGIONAL TRANSPORT OFFICER
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March 27, 2019 |
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GOKULAM CHIT AND FINANCE COMPANY (P) LTD. Vs. SUMAN DOMINIC
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October 9, 2019 |
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GOOD HOME (P) LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
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October 23, 2019 |
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GOODS AND SERVICES TAX COUNCIL, Vs. POTHYS,
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October 28, 2019 |
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GOPAKUMAR Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
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June 26, 2019 |
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GOPAKUMAR Vs. KAMALAKSHY PURUSHOTHAMAN
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January 29, 2019 |
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GOPAKUMAR Vs. STATE POLICE COMPLAINTS AUTHORITY
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May 30, 2019 |
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GOPAKUMAR MANCHAMMA Vs. STATE OF KERALA
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April 12, 2019 |
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GOPAKUMAR S/O VASUDEVA KURUP Vs. JOINT REGIONAL TRANSPORT OFFICER KOTTARAKKARA
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January 9, 2019 |
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GOPAKUMAR.G.S Vs. ANSAL BUILDWELL LTD
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August 27, 2019 |
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GOPALAKRISHNAN Vs. ASWATHY
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March 14, 2019 |
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GOPALAKRISHNAN S/O GOPINATHAN Vs. STATE OF KERALA
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February 1, 2019 |
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GOPALAN MADHU Vs. STATE REPRESENTED BY THE STATION HOUSE OFFICER
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January 9, 2019 |
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GOPI Vs. STATE OF KERALA
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June 18, 2019 |
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GOPI Vs. STATE OF KERALA
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October 16, 2019 |
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GOPINATHAN Vs. STATE OF KERALA
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December 6, 2019 |
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GOPINATHAN NAIR Vs. MADHAVI AMMA NIRMALA BAI
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June 6, 2019 |
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GOPINATHAN S/O.KUNJUPILLAI Vs. ANITHA W/O.LATE RANJENDRA PRASAD
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March 5, 2019 |
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GOPU Vs. STATE OF KERALA
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October 10, 2019 |
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GOPU Vs. K S SUBHAGAN
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March 1, 2019 |
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GOVERNMENT OF KERALA Vs. THEKKAN VEETTIL VANAJA AMMA NEAR MM HOSPITAL
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January 15, 2019 |
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GOVERNMENT OF KERALA Vs. V. MUHAMMED NISSAR
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July 10, 2019 |
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GOVERNMENT OF KERALA Vs. JACOB THOMAS ARIKUPURAM
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August 20, 2019 |
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GOVERNMENT OF KERALA Vs. SUNIL S.
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October 26, 2019 |
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GOVERNMENT OF KERALA Vs. P. GOPINATHAN
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September 2, 2019 |
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GOVIND M.S Vs. STATE OF KERALA
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December 10, 2019 |
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GRACY JOHN Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
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June 20, 2019 |
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GRACY KURIAN Vs. STATE OF KERALA
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July 1, 2019 |
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GRAND AKSHAYA GOLD AND DIAMONDS LLP Vs. AKSHAYA GOLD AND DIAMONDS INTERNATIONAL (P) LTD
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March 7, 2019 |
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GREEN CROSS WORLD ENVIRONMENT PROTECTION Vs. GOVERNMENT OF KERALA
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February 5, 2019 |
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GREEN VALLEY FARMS Vs. SYNDICATE BANK
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November 13, 2019 |
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GREESHMA A. Vs. PRINCIPAL,MUNNAR CATERING COLLEGE
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May 14, 2019 |
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GULFARM Vs. STATION HOUSE OFFICER
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November 4, 2019 |
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GUNJAN SHUKLA Vs. UNION OF INDIA
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January 30, 2019 |
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H G YUHANON MAR POLICARPOS METROPOLITAN Vs. SUB DIVISIONAL MAGISTRATE REVENUE DIVISIONAL OFFICE
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January 3, 2019 |
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HABEEBULLA A.A. Vs. STATE BANK OF INDIA
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October 4, 2019 |
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HAJI A ABDUL RAFEEQ Vs. STATE OF KERALA
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January 14, 2019 |
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HAJIRA.N.K Vs. UNION OF INDIA
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November 26, 2019 |
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HAJIS Vs. STATE OF KERALA
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March 11, 2019 |
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HALIM Vs. MUHAMMED BASHEER
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September 24, 2019 |
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HAMEED KUTTY.M.S Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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November 15, 2019 |
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HAMEED THANALOT Vs. PRINCIPAL CHIEF FOREST CONSERVATOR
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April 10, 2019 |
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HAMZA Vs. NILAMBUR MUNICIPALITY
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March 15, 2019 |
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HAMZA Vs. SECRETARY ALIPARAMBA GRAMA PANCHAYAT
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November 12, 2019 |
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HANEEFA Vs. STATE OF KERALA
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December 5, 2019 |
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HANEEFA P.K. Vs. DIVISIONAL FOREST OFFICER
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January 17, 2019 |
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HAREENDRAN K.P. Vs. SHIJILA K.V.
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October 29, 2019 |
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HAREESH KUMAR Vs. STATE OF KERALA
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March 8, 2019 |
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HARI G.KUTTAN Vs. STATION HOUSE OFFICER
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August 14, 2019 |
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HARI RAJA PC Vs. STATE OF KERALA
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December 11, 2019 |
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HARIDAS.P.RAVINDRAN Vs. REGIONAL TRANSPORT AUTHORITY
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October 3, 2019 |
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HARIKRISHNAN Vs. STATE OF KERALA
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June 10, 2019 |
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HARIKRISHNAN U Vs. STATE OF KERALA
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May 27, 2019 |
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HARIS Vs. ANOOP SEBASTIAN
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December 9, 2019 |
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HARIS S. Vs. THE AUTHORIZED OFFICER, PNB HOUSING FINANCE LIMITED
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March 25, 2019 |
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HARPREET KAUR ANAND Vs. MATHEW JOSEPH
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December 18, 2019 |
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HARRISH Vs. AABIDA D/O ABDUL RAHIMAN
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June 6, 2019 |
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HARSHA MARIYATH Vs. SUNDARAM BNP FINANCE LTD.
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July 17, 2019 |
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HASEENA Vs. STATE OF KERALA
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December 2, 2019 |
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HAZEENA M N Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED
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July 16, 2019 |
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HDB FINANCIAL SERVICES LIMITED Vs. KINGS BAKER PRIVATE LIMITED
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February 13, 2019 |
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HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. SUSHAMA P.
|
August 13, 2019 |
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HEAD MISTRESS GOVERNMENT HIGHER SECONDARY SCHOOL Vs. KERALA LOK AYUKTA
|
November 13, 2019 |
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HEERA CONSTRUCTION CO. P. LTD. Vs. COMMR. OF CGST AND C. EX., THIRUVANANTHAPURAM
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February 27, 2019 |
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HEERA CONSTRUCTION COMPANY PRIVATE LIMITED Vs. STATE OF KERALA
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December 10, 2019 |
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HEMA Vs. BAIJU
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June 21, 2019 |
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HEMA PRAHALADAN Vs. STATE OF KERALA
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September 27, 2019 |
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HERCULES AUTOMOBILES INTERNATIONAL Vs. STATE OF KERALA
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April 5, 2019 |
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HI CARE GLOVES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, WARD NO. V AND ORS.
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August 7, 2019 |
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HI-CARE GLOVES PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
December 13, 2019 |
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HI-TEK TRADERS Vs. COMMERCIAL TAX OFFICER
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November 13, 2019 |
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HIDAYATHULLA Vs. STATE OF KERALA
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December 16, 2019 |
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HIGH COURT OF KERALA REPRESENTED BY THE REGISTRAR (SUBORDINATE JUDICIARY), HIGH COURT OF KERALA Vs. RAJIV JAYARAJ
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April 1, 2019 |
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HILAL BABU Vs. SINDHU @ LINTA
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June 19, 2019 |
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HILL LIFECARE LIMITED Vs. ENGINEERING PROJECTS (INDIA) LIMITED
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February 5, 2019 |
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HINDUSTAN NEWSPRINT LIMITED Vs. T.C.MANI
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March 21, 2019 |
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HINDUSTAN NEWSPRINT LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1
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February 25, 2019 |
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HORTICULTURE DEVELOPMENT SOCIETY THIRUVALLA Vs. AJI THAMPAN @ MATHEW AJITH CHACKO IRAMPIL HOUSE
|
January 15, 2019 |
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HOTEL RANNI GATE (P) LTD Vs. EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE
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February 8, 2019 |
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HOTEL SAMUDRADARA Vs. STATE OF KERALA
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May 27, 2019 |
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HRISHIKESAN NAMBOOTHIRIPAD Vs. PNY SABHA FINANCE LIMITED
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June 12, 2019 |
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HUSKY INJECTION MOLDING SYSTEMS(INDIA) PRIVATE LIMITED Vs. COMMISSIONER OF STATE TAX KERALA GST DEPARTMENT
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February 5, 2019 |
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HUSSAIN Vs. STATE OF KERALA
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June 3, 2019 |
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HUSSAIN A. Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
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October 31, 2019 |
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HUSSAIN B.M. Vs. STATE OF KERALA
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May 28, 2019 |
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HYDRALI Vs. DISTRICT SUPERINTENDENT OF POLICE PALAKKAD
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January 3, 2019 |
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HYDROSE ALIAS THANDANAPARAMBIL SAYED MOHAMED HYDROSE Vs. BIJU.R
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July 18, 2019 |
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HYRUNNISA MAJEED Vs. FEDERAL BANK
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December 3, 2019 |
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I. MAHENDAR Vs. STATE OF KERALA
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March 18, 2019 |
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IBRAHIM Vs. STATE OF KERALA
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December 18, 2019 |
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IBRAHIM Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD
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January 24, 2019 |
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IBRAHIM KHALEEL Vs. STATE OF KERALA
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January 8, 2019 |
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IBRAHIM KHALID Vs. STATE OF KERALA
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August 9, 2019 |
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IBRAHIM P. Vs. STATE OF KERALA
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November 8, 2019 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY Vs. DAVASIA
|
July 24, 2019 |
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IDICULA BABY, S/O BABY Vs. BETZY SAMUEL IDICULA
|
March 18, 2019 |
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IKRAMUL SHEIK Vs. STATE OF KERALA
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March 1, 2019 |
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IMELT EXTRUSIONS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS AND ORS.
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August 1, 2019 |
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IN RE: REJEESH P.R. AND ORS. Vs. IN RE: REJEESH P.R. AND ORS.
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June 18, 2019 |
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INDIAN RARE EARTHS LIMITED Vs. LT.COL. (RETD.) C.J.GEORGE
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July 10, 2019 |
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INDIRAMMA EDASSERIL Vs. STATE OF KERALA
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January 8, 2019 |
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INDU KUMARI Vs. STATE OF KERALA
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August 5, 2019 |
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INDU S Vs. STATE OF KERALA
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June 7, 2019 |
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INDU S., KADAMPOLIL Vs. STATE OF KERALA
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April 8, 2019 |
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INDUS MOTOR COMPANY PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
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February 27, 2019 |
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INDUS TOWERS LIMITED Vs. CORPORATION OF THRISSUR
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October 15, 2019 |
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INSIGHT PROJECT MANAGEMENT CONSULTANTS Vs. SHRIRAM EPC LTD
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February 5, 2019 |
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INSPECTOR OF POLICE CBI/SCB Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT(PMLA)
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November 8, 2019 |
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INSTITUTE OF COMPANY SECRETARIES OF INDIA Vs. STATE OF KERALA AND ORS.
|
October 18, 2019 |
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INSTITUTE OF INDIAN THERAPIES Vs. STATE OF KERALA
|
June 12, 2019 |
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INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PVT. LTD Vs. STATE OF KERALA
|
August 19, 2019 |
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IQBAL . S Vs. STATE OF KERALA
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January 28, 2019 |
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IQUBAL Vs. K RAHNA
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February 8, 2019 |
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IRSHAD N.M. Vs. STATE OF KERALA
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October 1, 2019 |
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ISMAIL Vs. STATE OF KERALA
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January 24, 2019 |
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ISMAIL Vs. STATE OF KERALA
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June 6, 2019 |
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ISMAIL HAJEE S/O MOOSAKUTTY Vs. DISTRICT COLLECTOR MALAPPURAM
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January 30, 2019 |
|
ITTAR Vs. VARKY
|
August 13, 2019 |
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IYPE YOHANNAN Vs. STATE OF KERALA
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July 29, 2019 |
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J GEORGE Vs. STATE OF KERALA
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June 4, 2019 |
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J THOMAS, S/O GEORGE Vs. C B I COCHIN REPRESENTED BY STANDING COUNSEL FOR C B I
|
September 5, 2019 |
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J VASANTHAKUMARI Vs. STATE OF KERALA
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March 5, 2019 |
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J. GOPAKUMAR Vs. KAMALAMMA
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July 10, 2019 |
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J.G.PALACKALODY Vs. DISTRICT COLLECTOR
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November 16, 2019 |
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J.GEORGE Vs. STATE OF KERALA
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July 4, 2019 |
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J.KUMARI (DIED) Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
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December 10, 2019 |
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J.V. GOLD Vs. COMMERCIAL TAX OFFICER
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December 24, 2019 |
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JABBAR Vs. STATE TAX OFFICER, STATE GOODS AND SERVICES TAX DEPARTMENT, KOCHI
|
June 10, 2019 |
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JABBAR PUTHENVEEDAN Vs. HMT LTD.
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October 25, 2019 |
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JACOB MATHEWS Vs. REGISTERING AUTHORITY AND ORS.
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July 17, 2019 |
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JAFAR SADHIK THANGAL Vs. STATE OF KERALA
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December 17, 2019 |
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JAIMON Vs. STATE OF KERALA
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January 4, 2019 |
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JAIN BUILDERS Vs. CHIEF ENGINEER (NW),
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October 28, 2019 |
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JAIN J S Vs. STATE OF KERALA
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August 19, 2019 |
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JAISON THOMAS Vs. CORPORATION OF COCHIN
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March 26, 2019 |
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JAISON V. GEORGE Vs. STATE OF KERALA
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October 9, 2019 |
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JALALUDHEEN Vs. STATE OF KERALA
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March 13, 2019 |
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JAMALUDEEN Vs. ASUMA BEEVI @ SHAJAHAN BEEVI
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February 28, 2019 |
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JAMEELA BEEVI Vs. TRIVANDRUM CO-OPERATIVE URBAN BANK LTD.
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January 7, 2019 |
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JAMES Vs. STATE OF KERALA
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October 3, 2019 |
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JAMES DANIEL Vs. BRANCH MANAGER FEDERAL BANK LTD
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March 14, 2019 |
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JAMES JOSE Vs. STATE OF KERALA
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May 17, 2019 |
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JAMES MATHEW Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
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February 8, 2019 |
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JAMES SEBASTIAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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July 18, 2019 |
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JAMES, PROPRIETOR, BACK WATER NAVIGATION COMPANY Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY
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April 9, 2019 |
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JAMES.B @ JOSE Vs. STATE OF KERALA
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September 20, 2019 |
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JAMSHEER Vs. STATE OF KERALA
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November 1, 2019 |
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JAMSHEER K P Vs. STATE OF KERALA
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January 4, 2019 |
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JAMSHEER.M.K. Vs. STATE OF KERALA
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June 3, 2019 |
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JAMSHERALI Vs. UNION OF INDIA
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November 28, 2019 |
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JANAKI AMMA Vs. DEVAKI AMMA
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January 8, 2019 |
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JANARDHANAN Vs. STATE OF KERALA AND ORS.
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July 25, 2019 |
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JANARDHANAN Vs. JAYACHANDRAN
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February 26, 2019 |
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JANARDHANAN NAIR Vs. UMMER
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March 26, 2019 |
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JANARDHANAN PAMBANAL Vs. STATE OF KERALA
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February 14, 2019 |
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JANCY K.F. AND ORS. Vs. NATIONAL TEXTILES CORPORATION, SOUTHERN REGIONAL OFFICE AND ORS.
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June 18, 2019 |
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JANEESHA.C. Vs. ACADEMY OF MEDICAL SCIENCES
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November 11, 2019 |
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JANET.J Vs. KERALA NURSES AND MIDWIVES COUNCIL
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October 18, 2019 |
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JASEELA P.K. Vs. STATE OF KERALA
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March 12, 2019 |
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JASEENTHA Vs. SAJAN AND OTHERS
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November 4, 2019 |
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JASEENTHA JAMES Vs. TALIPARAMBA MUNICIPALITY
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January 4, 2019 |
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JASEER T.U Vs. THE INSPECTOR OF POLICE
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July 4, 2019 |
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JASIM Vs. STATE OF KERALA
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December 9, 2019 |
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JASIN MOHAMMED Vs. STATE OF KERALA
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September 3, 2019 |
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JASU BUKHARI Vs. STATE OF KERALA
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February 14, 2019 |
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JAVID E.P. Vs. STATE OF KERALA
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November 27, 2019 |
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JAYA SARASWATHY Vs. ASWAS COMMUNITY PHARMACY -KOLLAM NO XV/950
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December 3, 2019 |
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JAYAKUMAR Vs. VATTAKKAVIL SANOOP
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January 22, 2019 |
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JAYAKUMAR Vs. STATE OF KERALA
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May 20, 2019 |
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JAYAKUMAR.C.L Vs. S.I. OF POLICE ETTUMANOOR POLICE STATION
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December 5, 2019 |
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JAYAN
Vs. STATE OF KERALA
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December 9, 2019 |
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JAYAN Vs. ATHIRA
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January 15, 2019 |
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JAYAN PILLAI Vs. AUTHORIZED OFFICER
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September 20, 2019 |
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JAYAN PISHARODY Vs. T.S. RAJAGOPALAN
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February 14, 2019 |
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JAYARAJAN V.T. Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK
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April 9, 2019 |
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JAYASREE P Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
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June 4, 2019 |
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JAYENDRAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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April 3, 2019 |
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JEBI GEORGE K. Vs. P.K.SURESH BABU
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March 15, 2019 |
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JEENA MARY GEORGE Vs. STATE OF KERALA
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December 24, 2019 |
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JEEVA.M.A Vs. FEDERAL BANK LTD
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January 31, 2019 |
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JEFIN ABRAHAM Vs. JOINT REGIONAL TRANSPORT OFFICER, THODUPUZHA
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July 25, 2019 |
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JESHY C.O. Vs. UNION OF INDIA
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January 17, 2019 |
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JESSY JOSEPH Vs. JAYAPRAKASH C.
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November 18, 2019 |
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JEWEL HOMES PVT. LTD. Vs. REGIONAL FIRE OFFICER
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July 29, 2019 |
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JIBU SALIM Vs. AZEEZ
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January 4, 2019 |
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JIJI THOMAS S/O C V THOMAS Vs. STATE OF KERALA
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February 7, 2019 |
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JILEESH S/O. VISWAMBAHARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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April 1, 2019 |
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JILMON JOHN Vs. STATE OF KERALA
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March 20, 2019 |
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JIMMY ZACHARIA Vs. STATE OF KERALA
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December 20, 2019 |
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JINCY AJI Vs. DISTRICT POLICE CHIEF
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December 31, 2019 |
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JINEESH RAJ Vs. STATE OF KERALA
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September 20, 2019 |
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JINESH M.G. Vs. STATE OF KERALA
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January 24, 2019 |
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JINIL GEORGE Vs. STATE OF KERALA
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January 30, 2019 |
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JINO K.SHAJI Vs. KANNUR DISTRICT CO-OPERTATIVE BANK
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February 21, 2019 |
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JINO SREENIVAS Vs. STATE OF KERALA
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January 16, 2019 |
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JINSHA JAGANATH Vs. ASHWIN PRAKASH
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February 20, 2019 |
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JINTO PAUL K. Vs. MAHATMA GANDHI UNIVERSITY
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October 9, 2019 |
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JINU VARGHESE Vs. DEPUTY DIRECTOR OF EDUCATION
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December 2, 2019 |
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JISAL RASAK Vs. STATE OF KERALA
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September 30, 2019 |
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JISHA Vs. STATE OF KERALA
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June 25, 2019 |
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JISHAMOL.V.M. Vs. DISTRICT COLLECTOR KAKKANAD
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March 7, 2019 |
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JISHNU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
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January 7, 2019 |
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JISHNU Vs. STATE OF KERALA
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January 8, 2019 |
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JISHNU RAMAKRISHNAN Vs. B RAMAKRISHNAN
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January 4, 2019 |
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JISHNU S/O SALIKUTTAN Vs. STATE OF KERALA REPRESENTED BY SHO OF KARUNAGAPALLY POLICE STATION
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October 1, 2019 |
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JISIN JIJO Vs. A P J ABDUL KALAM TECHNICAL UNIVERSITY OF KERALA
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May 31, 2019 |
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JITENDER SAINI Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY
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March 18, 2019 |
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JITHESH Vs. STATE OF KERALA
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September 30, 2019 |
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JITHESH K.P. Vs. STATE OF KERALA
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October 22, 2019 |
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JITHESH V.P. Vs. BRANCH MANAGER BANK OF BARODA
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December 2, 2019 |
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JITHIN Vs. STATE OF KERALA
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November 4, 2019 |
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JITHIN MOHANAN Vs. TRICHUR URBAN CO-OPERATIVE BANK LTD.
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May 24, 2019 |
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JITHIN VARGHESE PRAKASH Vs. REGISTRAR OF MARRIAGE
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June 28, 2019 |
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JOBY VETTIYADAN Vs. STATE OF KERALA
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December 4, 2019 |
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JOE RAJAN Vs. DISTRICT POLICE CHIEF, THYCAUD
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June 17, 2019 |
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JOEMON Vs. SAJEEV
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April 4, 2019 |
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JOHN Vs. DEPUTY DIRECTOR OF DIARY DEVELOPMENT
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April 8, 2019 |
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JOHN BASTIN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA, ERNAKULAM
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May 7, 2019 |
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JOHN BASTIN Vs. ROSILY MAGIE JOHN
|
January 7, 2019 |
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JOHN GEORGE Vs. THE PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD.
|
March 25, 2019 |
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JOHN K ILLIKKADAN, S/O KURUVILA Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KERALA
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September 3, 2019 |
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JOHN K. ILLIKKADAN Vs. STATE OF KERALA
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January 8, 2019 |
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JOHN K.V Vs. STATE OF KERALA
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December 16, 2019 |
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JOHN LUKOSE Vs. SUB INSPECTOR OF POLICE, AYARKKUNNAM
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June 21, 2019 |
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JOHN MATHEW Vs. KUMARAKOM GRAMA PANCHAYATH
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March 13, 2019 |
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JOHN MATHEW Vs. T. OOMME PANICKER
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September 3, 2019 |
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JOHN N. Vs. AUTHORIZED OFFICER
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February 21, 2019 |
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JOHN P.J. Vs. STATE OF KERALA
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November 27, 2019 |
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JOHN SIMIL K.A. Vs. STATE OF KERALA
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February 14, 2019 |
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JOHN ZACHARIAH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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March 25, 2019 |
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JOHNKUTTY M V Vs. STATE OF KERALA
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March 15, 2019 |
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JOHNKUTTY, S/O IMMANUEL Vs. JANCY, W/O JOHNKUTTY
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January 4, 2019 |
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JOHNSON Vs. ANNIE
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August 16, 2019 |
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JOHNSON Vs. STATE OF KERALA
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February 18, 2019 |
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JOHNSON Vs. CHERTHALA MUNICIPALITY
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February 27, 2019 |
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JOHNSON C.J. Vs. STATE OF KERALA
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November 16, 2019 |
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JOHNSON GILBERT Vs. SUB-COLLECTOR AND SECRETARY, NEHRU TROPHY BOAT RACE SOCIETY
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March 14, 2019 |
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JOHNSON K VETTUMVELLIL Vs. K A KUNJUMOIDEEN
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January 21, 2019 |
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JOHNSON MATHEW Vs. STATE OF KERALA
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November 11, 2019 |
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JOHNSON P.V. Vs. STATE OF KERALA,
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October 29, 2019 |
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JOHNY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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July 17, 2019 |
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JOHNY Vs. STATE OF KERALA
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March 1, 2019 |
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JOHNY KACHAPPALLY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 6, 2019 |
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JOINT COMMISSIONER FOR GOVERNMENT EXAMINATIONS Vs. JESSY V.
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October 4, 2019 |
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JOJAN ABRAHAM Vs. SHEEBA
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February 22, 2019 |
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JOJI JACOB Vs. CORPORATION OF COCHIN
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December 2, 2019 |
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JOJI JOSEPH Vs. SUPERINTENDING ENGINEER
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June 11, 2019 |
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JOJO THOMAS Vs. DEEPA ANTONY
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October 17, 2019 |
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JOJU JOSEPH Vs. REVENUE DIVISIONAL OFFICER
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November 12, 2019 |
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JOLLY ROSE.P.M Vs. KERALA STATE ELECTIRICITY BOARD
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July 29, 2019 |
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JOLLY SAJEEV Vs. KOMACHADATH YUSEPH
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March 25, 2019 |
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JOMES JOHN Vs. STATE OF KERALA
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June 4, 2019 |
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JOMI JOSE Vs. KANNUR UNIVERSITY
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December 5, 2019 |
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JOMON Vs. STATE OF KERALA
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October 31, 2019 |
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JOMON @ ROCKY Vs. STATE OF KERALA
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August 19, 2019 |
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JOSCO JEWELLERS PVT. LTD Vs. STATE OF KERALA
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April 9, 2019 |
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JOSE Vs. CHALAKUDY MUNICIPALITY REP. ITS SECRETARY
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January 7, 2019 |
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JOSE Vs. STATE OF KERALA
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August 6, 2019 |
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JOSE Vs. STATE OF KERALA
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October 10, 2019 |
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JOSE Vs. MAGY JOHN
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September 25, 2019 |
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JOSE Vs. MAINTENANCE APPELLATE TRIBUNAL COLLECTORATE
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March 5, 2019 |
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JOSE Vs. REGIONAL TRANSPORT AUTHORITY
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March 15, 2019 |
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JOSE @ JOSEPH Vs. STATE OF KERALA
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July 12, 2019 |
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JOSE @ JOSEPH Vs. JOMON
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October 1, 2019 |
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JOSE ANTONY Vs. SANTHIGRAM SERVICE CO-OPERATIVE BANK LTD.
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March 21, 2019 |
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JOSE CHRISTOPHER XAVIER Vs. CORPORATION OF COCHIN
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October 26, 2019 |
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JOSE M D Vs. FEDERAL BANK LTD
|
March 5, 2019 |
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JOSE MATHEW Vs. STATE OF KERALA
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December 3, 2019 |
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JOSE P.ANTONY Vs. ADDITIONAL DISTRICT MAGISTRATE ERNAKULAM
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March 12, 2019 |
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JOSE PHILIP Vs. MUHAMMED ALI
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November 12, 2019 |
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JOSE SEBASTIAN Vs. STATE OF KERALA
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November 25, 2019 |
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JOSE T J Vs. AJITHA
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March 13, 2019 |
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JOSE UPPANI Vs. DISTRICT COLLECTOR
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October 11, 2019 |
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JOSEKUTTY MATHEW Vs. STATE OF KERALA
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November 20, 2019 |
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JOSEPH Vs. STATE OF KERALA
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December 5, 2019 |
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JOSEPH @ JOSE Vs. STATE OF KERALA
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July 18, 2019 |
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JOSEPH FROID PERAIRA Vs. KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVAN
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February 19, 2019 |
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JOSEPH GEORGE Vs. STATE OF KERALA
|
January 11, 2019 |
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JOSEPH JACOB Vs. KERALA STATE ELECTRICITY BOARD
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July 26, 2019 |
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JOSEPH KATTATHARA Vs. RAMACHANDRAN NADUVILE VEETTIL
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March 27, 2019 |
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JOSEPH KURIAN Vs. STATE OF KERALA
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November 4, 2019 |
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JOSEPH KURIAN, Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
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December 18, 2019 |
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JOSEPH MATHAI Vs. STATE OF KERALA
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November 28, 2019 |
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JOSEPH MATHEW K. Vs. STATE OF KERALA
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November 25, 2019 |
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JOSEPH P.C. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
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August 21, 2019 |
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JOSEPH P.JOHN Vs. REGISTRAR OF CO-OPERATIVE SOCEITIES
|
May 27, 2019 |
|
JOSEPH P.T. Vs. DISTRICT GEOLOGIST
|
June 6, 2019 |
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JOSEPH SANTHOSH Vs. SUPERINTENDENT OF CUSTOMS
|
April 9, 2019 |
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JOSEPH SEBASTIAN Vs. P LALKUMAR
|
September 18, 2019 |
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JOSEPH TAJET Vs. STATE OF KERALA
|
December 19, 2019 |
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JOSEPH THOMAS @ JOSE Vs. STATE OF KERALA
|
August 9, 2019 |
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JOSEPH THOMAS @ THAMPI KANNANTHANAM Vs. MOLLY GEORGE @ MOLAMMA D/O GEORGE @ VARGHESE
|
June 19, 2019 |
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JOSEPH'S COLLEGE Vs. UNIVERSITY OF CALICUT
|
April 3, 2019 |
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JOSEPH.P.J. Vs. STATE OF KERALA
|
October 16, 2019 |
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JOSEPH.T.T Vs. SECRETARY,
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June 4, 2019 |
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JOSHY Vs. STATE OF KERALA
|
July 3, 2019 |
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JOSHY K.M. Vs. SECRETRY REGIONAL TRANSPORT AUTHORITY
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September 2, 2019 |
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JOSHY P.K. Vs. STATE OF KERALA
|
January 30, 2019 |
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JOSHY VARGHESE Vs. KODANCHERY SERVICE CO-OPERATIVE BANK
|
November 21, 2019 |
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JOSPEH THOMAS Vs. UNION OF INDIA
|
December 20, 2019 |
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JOSY ZACHARIAS Vs. STATE OF KERALA
|
November 8, 2019 |
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JOY Vs. STATE OF KERALA
|
March 8, 2019 |
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JOY Vs. STATE OF KERALA
|
March 13, 2019 |
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JOY Vs. STATE OF KERALA
|
September 27, 2019 |
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JOY Vs. IMPE SEKHAR
|
October 3, 2019 |
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JOY AUGUSTY @ UPPAYI Vs. STATE OF KERALA
|
January 21, 2019 |
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JOY C.J. Vs. DISTRICT COLLECTOR, WYNAD
|
August 20, 2019 |
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JOY MATHEW Vs. STATE OF KERALA
|
October 29, 2019 |
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JOY V.S. Vs. STATE OF KERALA
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March 5, 2019 |
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JOY WILSON Vs. STATE OF KERALA
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December 4, 2019 |
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JOYAL S. JOHNY Vs. STATE OF KERALA
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October 31, 2019 |
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JOYSAL Vs. STATE OF KERALA
|
December 9, 2019 |
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JUBYMON K.J Vs. REGISTRAR OF BIRTHS AND DEATHS
|
October 26, 2019 |
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JUNAID AHAMAD M.P. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 11, 2019 |
|
JUSTIN Vs. STATE OF KERALA
|
December 17, 2019 |
|
JUSTIN Vs. DISTRICT COLLECTOR
|
May 28, 2019 |
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JUSTIN ABRAHAM Vs. PREETHY N THOMAS
|
January 11, 2019 |
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JYOTHI MINI Vs. RAJENDRAN PILLAI
|
June 3, 2019 |
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JYOTHI T P Vs. RATNAKARAN
|
January 16, 2019 |
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K A GOPAKUMAR Vs. MUVATTUPUZHA URBAN CO-OPERATIVE BANK LTD
|
August 30, 2019 |
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K B SUMAN Vs. MINISTRY OF ENVIRONMENT AND FORESTS
|
March 8, 2019 |
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K C BABU, KADUVAPARAMBIL Vs. STATE OF KERALA
|
February 8, 2019 |
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K HRISHIKESAN Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR
|
January 29, 2019 |
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K J BABU, S/O K A JOSEPH Vs. UNION OF INDIA, REPRESENTED BY GENERAL MANAGER
|
March 15, 2019 |
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K J HUBERT Vs. SUB INSPECTOR OF POLICE HARBOUR POLICE STATION
|
April 4, 2019 |
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K J THOMAS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 10, 2019 |
|
K K JAYACHANRAN Vs. STATE OF KERALA
|
August 22, 2019 |
|
K K VINOD S/O K V KRISHNAPPAN Vs. DIRECTOR OF INDUSTRIES & COMMERCE DIRECTORATE OF INDUSTRIES & COMMERCE
|
March 14, 2019 |
|
K M IBRAY @ABDULLA IBRAYI @ BHAI Vs. STATE OF KERALA
|
June 19, 2019 |
|
K O OOMMEN, S/O LATE M G OOMMEN Vs. BAJAJ ALLLIANZ GENERAL INSURANCE CO LTD
|
February 6, 2019 |
|
K P ABDUL KADER Vs. PERINTHALMANNA MUNICIPALITY
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January 24, 2019 |
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K RADHA Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 1, 2019 |
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K RENUKA Vs. STATE OF KERALA
|
September 18, 2019 |
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K SARASWATHI AMMA Vs. MAINTENANCE TRIBUNAL
|
March 1, 2019 |
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K T C AUTOMOBILES Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 25, 2019 |
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K UTHAMAN Vs. KERALA CO-OPERATIVE OMBUDSMAN
|
January 11, 2019 |
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K V GOKULANANDAN Vs. STATE OF KERALA
|
May 21, 2019 |
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K. BALAKRISHNAN Vs. THIRUVALLUR GRAMA PANCHAYAT
|
December 5, 2019 |
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K. BALASUBRAMANIYAM Vs. MOHANA KRISHNAN S.
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October 25, 2019 |
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K. ESHAQUE Vs. U.V. JOSE
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August 19, 2019 |
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K. GOPALAKRISHNAN Vs. K. MAQBOOL SHA
|
August 20, 2019 |
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K. HASSAN KOYA Vs. JAMES GEORGE
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September 2, 2019 |
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K. J. DENNIS Vs. STATE OF KERALA
|
August 9, 2019 |
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K. K. KUTTAPPAN Vs. KAVERI M. KUMAR
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September 25, 2019 |
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K. KRISHNAKUMAR Vs. STATE OF KERALA
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April 2, 2019 |
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K. P. YOUSUF Vs. STATE OF KERALA
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October 17, 2019 |
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K. R. RAJAN Vs. CHERIAN K. CHERIAN
|
November 19, 2019 |
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K. RAMACHANDRAN Vs. STATE OF KERALA
|
July 26, 2019 |
|
K. SHYAMALA Vs. PURAKKANATH BALAKRISHNAN
|
September 25, 2019 |
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K. SIVADASAN Vs. GEOLOGIST
|
December 5, 2019 |
|
K. SURABHI W/O. K. HARI DAS Vs. STATE OF KERALA REP. BY THE SECRETARY TO THE GOVERNMENT
|
January 7, 2019 |
|
K. SUSEELAN Vs. THAMARAKSHY
|
November 12, 2019 |
|
K. V. M. COLLEGE OF NURSING Vs. STATE OF KERALA
|
September 24, 2019 |
|
K. VIJAYAN Vs. UNION OF INDIA
|
March 1, 2019 |
|
K. B. VIJAYAN Vs. RAMESH KUMAR V. VALLAMUKKANDIYAL
|
January 21, 2019 |
|
K.A. JOSEPH Vs. DISTRICT COLLECTOR, COLLECTORATE
|
March 8, 2019 |
|
K.A.ABRAHAM Vs. ALEYAMMA CHERIAN
|
February 4, 2019 |
|
K.A.ALI Vs. DISTRICT COLLECTOR, CIVIL STATION KAKKANAD
|
May 21, 2019 |
|
K.A.MOHAMMED MANIKFAN Vs. UNION OF INDIA
|
October 29, 2019 |
|
K.A.PREM Vs. MADHU K.
|
February 18, 2019 |
|
K.A.SABU Vs. STATE OF KERALA
|
August 13, 2019 |
|
K.A.SUBAIDA W/O.T A ACHUTHAN Vs. KERALA STATE ELECTRICITY BOARD VYDHYUTHIBHAVAN
|
February 13, 2019 |
|
K.ABDUL SAFEER Vs. STATE OF KERALA
|
February 6, 2019 |
|
K.B. ROHINI Vs. STATE OF KERALA
|
June 19, 2019 |
|
K.B.MOHAMMED Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
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March 19, 2019 |
|
K.BHARGAVAN Vs. VIJAYAN
|
November 20, 2019 |
|
K.C.BABU Vs. STATE OF KERALA
|
May 27, 2019 |
|
K.C.PHILIP Vs. FOOD CORPORATION OF INDIA
|
April 1, 2019 |
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K.C.RATNAKARA PANICKER Vs. STATE OF KERALA
|
November 13, 2019 |
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K.C.VALSAMMA Vs. STATE OF KERALA
|
June 20, 2019 |
|
K.G.ASHOKAN Vs. STATE OF KERALA
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March 18, 2019 |
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K.G.ASHOKAN Vs. STATE
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September 4, 2019 |
|
K.G.NEELAMBARAN Vs. ISMAIL
|
January 21, 2019 |
|
K.G.NEELAMBARAN, Vs. ISMAIL
|
January 21, 2019 |
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K.G.RAJAGOPAL Vs. PREM KUMAR
|
November 13, 2019 |
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K.GANESHAN Vs. STATE OF KERALA
|
September 26, 2019 |
|
K.H. SALEEM Vs. COMPETENT AUTHORITY OFFICE OF THE COMPETENT AUTHORITY(SAFEMA)
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March 29, 2019 |
|
K.H.ABDUL RASHEED Vs. THIRUMITTACODE GRAMA PANCHAYATH
|
November 4, 2019 |
|
K.HUSSAIN Vs. FASEEDA BEEGUM
|
July 26, 2019 |
|
K.I. POULOSE Vs. STATE OF KERALA
|
June 4, 2019 |
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K.J. PHILIP Vs. KERALA STATE ELECTRICITY BOARD
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June 17, 2019 |
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K.JAYACHANDRAN Vs. KERALA STATE CO-OPERATIVE BANK
|
February 26, 2019 |
|
K.JAYAKUMAR Vs. GENERAL MANAGER SOUTHERN RAILWAY PARK TOWN
|
November 12, 2019 |
|
K.JOHN Vs. JOHN JOSEPH
|
October 23, 2019 |
|
K.K. ASHOK Vs. KERALA CIVIL JUDICIAL STAFF ORGANISATION
|
April 2, 2019 |
|
K.K. KUNHAMMED Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
January 31, 2019 |
|
K.K.BUILDERS Vs. STATION HOUSE OFFICER
|
April 3, 2019 |
|
K.K.MAMMAD Vs. STATE OF KERALA
|
September 2, 2019 |
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K.K.NARENDRAN Vs. STATE OF KERALA
|
September 4, 2019 |
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K.K.RAJAGOPALAN Vs. P.M.SAVITHRI
|
December 16, 2019 |
|
K.K.SHAMEER Vs. SECRETARY
|
November 19, 2019 |
|
K.K.SYAM Vs. STATE OF KERALA
|
June 18, 2019 |
|
K.K.VIJAYAN Vs. SECRETARY
|
August 13, 2019 |
|
K.K.VIJAYAN Vs. NISHAD
|
November 14, 2019 |
|
K.KRISHNAN Vs. KERALA STATE PUBLIC INFORMATION
|
February 26, 2019 |
|
K.L.ANANDAVALLY Vs. DISTRICT POLICE CHIEF
|
April 3, 2019 |
|
K.L.PRAKASH Vs. SOUTH INDIAN BANK
|
March 25, 2019 |
|
K.M. AHAMMED KOYA Vs. MOORKOTH SUJITHA
|
February 8, 2019 |
|
K.M. MATHEW Vs. PALA MUNICIPALITY
|
April 3, 2019 |
|
K.M.KRISHNAKUMAR Vs. TRAVANCORE DEVASWOM BOARD
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October 10, 2019 |
|
K.M.TRADERS Vs. STATE COMMERCIAL TAX OFFICER
|
November 4, 2019 |
|
K.MANONMANI AMMA Vs. STATE OF KERALA
|
January 15, 2019 |
|
K.MOUDAMMAL Vs. ALFAS
|
November 11, 2019 |
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K.N.KESHAVA PANICKER Vs. VIJAYAMMA MOHANAN
|
November 25, 2019 |
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K.N.PRABHAKARAN NAIR Vs. STATE OF KERALA
|
April 4, 2019 |
|
K.N.SURESH Vs. STATE OF KERALA
|
July 23, 2019 |
|
K.NAZEER Vs. K.P.MUHAMMED ASHRAF
|
May 20, 2019 |
|
K.O. ANTO Vs. STATE OF KERALA
|
June 27, 2019 |
|
K.P VIJAYA MOHAN Vs. N. JAYA KUMAR
|
March 15, 2019 |
|
K.P. CHANDRANGADAN Vs. STATE OF KERALA
|
November 29, 2019 |
|
K.P. JOSEPH Vs. STATE OF KERALA
|
February 27, 2019 |
|
K.P. MOHAMMED Vs. ABDUL RAZAK
|
January 17, 2019 |
|
K.P. MOHAMMED RASHEED Vs. NISHABUDHEEN
|
November 14, 2019 |
|
K.P. SHAJI Vs. STATE OF KERALA
|
March 18, 2019 |
|
K.P. SHIYAS Vs. UNION OF INDIA
|
February 4, 2019 |
|
K.P. THOMAS Vs. GOVERNMENT OF KERALA
|
March 28, 2019 |
|
K.P.ABDUL MAJEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 25, 2019 |
|
K.P.AMEER Vs. KERALA STATE ELECTRICITY BOARD LTD
|
February 28, 2019 |
|
K.P.BALAKRISHNAN Vs. STATE OF KERALA
|
November 13, 2019 |
|
K.P.JOSE Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD
|
October 25, 2019 |
|
K.P.KUNJU MOHAMMED Vs. DEPUTY SUPERINTENDENT OF POLICE ALAPPUZHA
|
May 27, 2019 |
|
K.P.MATHAIKUNJU Vs. KURIACHAN.K.K
|
March 18, 2019 |
|
K.P.PRAVEEN KUMAR Vs. STATE OF KERALA
|
April 17, 2019 |
|
K.P.SAJIR @ MUHAMMED SAJIR Vs. STATE OF KERALA
|
June 17, 2019 |
|
K.P.SHAJU Vs. STATE OF KERALA
|
July 23, 2019 |
|
K.P.SHIBU Vs. STATE OF KERALA
|
February 6, 2019 |
|
K.P.YOUSUF Vs. ADDITIONAL SECRETARY TO GOVERNMENT
|
October 17, 2019 |
|
K.PANKAJAKSHAN Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE
|
January 25, 2019 |
|
K.PARTHASARATHI PILLAI Vs. INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD.
|
May 27, 2019 |
|
K.R. REEZ Vs. FEDERAL BANK LTD
|
January 29, 2019 |
|
K.R.NARAYANAN Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
|
November 20, 2019 |
|
K.RADHA Vs. SIVASANKARAN
|
October 30, 2019 |
|
K.RADHAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY THE STATION HOUSE OFFICER
|
January 9, 2019 |
|
K.RAJAN Vs. STATE OF KERALA
|
December 18, 2019 |
|
K.RAMACHANDRAN Vs. STATE OF KERALA
|
November 19, 2019 |
|
K.S. ANOOP DAS Vs. STATE OF KERALA
|
November 16, 2019 |
|
K.S. JOSHY Vs. STATE OF KERALA
|
December 10, 2019 |
|
K.S. RAJEEVAN Vs. STATE OF KERALA
|
March 7, 2019 |
|
K.S.GOPAKUMAR Vs. STATE POLICE COMPLAINTS AUTHORITY
|
May 30, 2019 |
|
K.S.PRASANTH KUMAR Vs. STATE OF KERALA
|
June 4, 2019 |
|
K.S.PRIYA Vs. STATE OF KERALA
|
November 4, 2019 |
|
K.S.RAJU Vs. KUNDARA KSHEERA VYAVASAYA CO-OEPRATIVE SOCIETY LTD
|
June 4, 2019 |
|
K.S.SHAJI Vs. SNDP YOGAM
|
November 16, 2019 |
|
K.S.THOMAS Vs. STATE OF KERALA
|
May 17, 2019 |
|
K.S.VISHNU Vs. STATE OF KERALA
|
November 4, 2019 |
|
K.SANKARANARAYANAN Vs. STATE OF KERALA
|
March 25, 2019 |
|
K.SOMAN Vs. PRESIDENT ORIPPURATH BHAGHAVATHI KSHETHRAM
|
January 10, 2019 |
|
K.SURENDRAN Vs. STATE OF KERALA
|
April 17, 2019 |
|
K.T. BABURAJAN Vs. FEROKE MUNICIPALITY
|
November 6, 2019 |
|
K.T.JOHNY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 17, 2019 |
|
K.T.KURUVILA Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
|
May 27, 2019 |
|
K.T.MUHAMMED Vs. SERVICE CO-OPERATIVE BANK LTD.
|
January 21, 2019 |
|
K.T.MUHAMMED Vs. SERVICE CO-OPERATIVE BANK LTD
|
January 21, 2019 |
|
K.U. SREENI Vs. PLANTATION CORPORATION OF KERALA LIMITED
|
January 18, 2019 |
|
K.UNNIKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 10, 2019 |
|
K.V. ASSOCIATES Vs. C.A.AMINABI
|
December 3, 2019 |
|
K.V. MOHAMMED Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 28, 2019 |
|
K.V. PADMANABHAN KARANAYIL MADAM Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 7, 2019 |
|
K.V. SANTHOSH Vs. STATE OF KERALA
|
September 4, 2019 |
|
K.V. VASUMATHY Vs. DISTRICT COLLECTOR
|
December 3, 2019 |
|
K.V.ANILKUMAR Vs. SOUTHERN RAILWAY
|
October 3, 2019 |
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K.V.ASOKAN Vs. ASSISTANT SUB INSPECTOR OF POLICE KOYILANDY POLICE STATION
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May 23, 2019 |
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K.V.JOY Vs. UNION OF INDIA
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March 28, 2019 |
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K.V.PRAMODH Vs. STATE OF KERALA
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September 2, 2019 |
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K.V.PRAMODH Vs. STATE OF KERALA
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December 20, 2019 |
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K.V.R. CARS Vs. STATE OF KERALA
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November 19, 2019 |
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K.V.SANTHOSH Vs. STATE OF KERALA
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November 4, 2019 |
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K.V.SURENDRAN Vs. K.V.CHENTHAMARAKSHAN
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December 20, 2019 |
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K.V.VAIDYANATHAN Vs. THE KERALA HERITAGE PRESERVATION
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February 6, 2019 |
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K.V.XAVIER Vs. STATE OF KERALA
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March 21, 2019 |
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K.VELAYUDHAN Vs. EXCISE INSPECTOR
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November 19, 2019 |
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K.VENUGOPAL Vs. STATE OF KERALA
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February 18, 2019 |
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K . B . ALI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
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February 25, 2019 |
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KABEER P. Vs. PUNALUR MUNICIPALITY
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December 9, 2019 |
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KADAN KUNHIRAMAN Vs. MALABAR DEVASWAM BOARD
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June 10, 2019 |
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KADAVIL MOIDEEN BAPPU Vs. K.M.BABU
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June 4, 2019 |
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KAILAS Vs. STATE OF KERALA
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April 30, 2019 |
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KAIRALI JEWELERY Vs. ASSISTANT COMMISSIONER-III, SPECIAL CIRCLE
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October 23, 2019 |
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KALA Vs. S SUBBIAH
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January 15, 2019 |
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KALA @ KAMAKSHY Vs. S.SUBBIAH
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January 15, 2019 |
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KALID Vs. STATE OF KERALA,
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August 19, 2019 |
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KALLADICHOLA HARIJAN COLONY COMMITTEE Vs. DISTRICT COLLECTOR
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December 5, 2019 |
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KALLARA BIJU Vs. KERALA STATE ELECTION COMMISSION
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June 21, 2019 |
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KALLETTUMKARA SERVICE CO-OPERATIVE BANK LIMITED Vs. THE INCOME TAX OFFICER, WARD-2(2) AND ORS.
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September 20, 2019 |
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KALLIANI Vs. SHIBU
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September 30, 2019 |
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KALPAKA DISTRIBUTORS PVT. LTD Vs. UNION OF INDIA
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December 20, 2019 |
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KAMAKSHY GRAMA PANCHAYAT Vs. ANNAMMA PHILIP
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November 4, 2019 |
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KAMAL Vs. DISTRICT COLLECTOR
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November 5, 2019 |
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KAMALA V.V Vs. JAMEELA
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October 10, 2019 |
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KAMALAKSHA Vs. STATE OF KERALA
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December 5, 2019 |
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KAMBRATH MEENA RAVI Vs. VILLAGE OFFICER AND ORS.
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February 6, 2019 |
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KAMIS JUMA Vs. STATE OF KERALA
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July 11, 2019 |
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KANA ROHINI Vs. KANA NARAYANI
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February 22, 2019 |
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KANAKA PRAKASAN Vs. GIRIJA
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June 13, 2019 |
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KANNAN Vs. STATE OF KERALA
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September 2, 2019 |
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KANNAN Vs. STATE OF KERALA
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November 13, 2019 |
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KANNUR MUNICIPALITY REPRESENTED BY ITS SECRETARY Vs. SHAJI CHANDROTH S/O C C NAIR
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February 6, 2019 |
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KANTHASWAMI Vs. STATE OF KERALA
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January 23, 2019 |
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KANTHIMOL.T.B Vs. SHYJU PRAKASH
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June 4, 2019 |
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KARAN KUMAR Vs. MUKHTIAR SINGH
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September 24, 2019 |
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KAREEM Vs. STATE OF KERALA
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May 28, 2019 |
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KARIMPANAKKAL HAMSA Vs. DEPUTY SUPERINTENDENT OF POLICE
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February 5, 2019 |
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KARMA ENTERPRISES Vs. STATE OF KERALA
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October 30, 2019 |
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KARTHIK VIJAYAKRISHNA Vs. CORPORATION OF THIRUVANANTHAPURAM
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February 13, 2019 |
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KARUKACHAL GRAMA PANCHAYAT Vs. PUNNEN KURIAN
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February 15, 2019 |
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KARUPPAI SOLAMALAI Vs. STATE OF KERALA
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December 19, 2019 |
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KARYADAN VIJAYAN Vs. STATE OF KERALA
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December 5, 2019 |
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KASIM S/O. MOHAMMED Vs. STATE OF KERALA
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June 11, 2019 |
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KASSIM Vs. MOHAMMED, MEPOYIL, KODUVALLY
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February 13, 2019 |
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KASTHURI BAI Vs. MADHAVA KINI
|
October 14, 2019 |
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KAUSALYA P.K. Vs. SECRETARY, KAIPARAMBU GRAMA PANCHAYATH AND ORS.
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February 18, 2019 |
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KAVITHA K.C. Vs. RESERVE BANK OF INDIA
|
March 5, 2019 |
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KEECHERI SERVICE CO-OPERATIVE BANK LTD Vs. RAMESH.M.M
|
December 5, 2019 |
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KEETHEDATHU ASSAINAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 23, 2019 |
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KEPCO KDN CO. LTD. Vs. ENZEN GLOBAL SOLUTION PVT. LTD.
|
December 11, 2019 |
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KERALA AUTOMOBILE DEALERS ASSOCIATION Vs. STATE OF KERALA
|
July 2, 2019 |
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KERALA BOTTLED WATER MANUFACTURES ASSOCIATION Vs. STATE OF KERALA
|
December 24, 2019 |
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KERALA BRAHMANA SABHA Vs. VAMANA PRABHU
|
July 10, 2019 |
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KERALA CO-OPERATIVE DEPOSIT GUARANTEE FUND BOARD Vs. COMMISSIONER OF CENTRAL GST AND CENTRAL EXCISE
|
January 10, 2019 |
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KERALA FINE ARTS SOCIETY Vs. UNION OF INDIA
|
January 3, 2019 |
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KERALA FINE ARTS SOCIETY Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF SHIPPING AND TRANSPORT
|
January 3, 2019 |
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KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. DISTRICT REGISTRAR KERALA HIGH COURT
|
December 11, 2019 |
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KERALA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. C R VASUDEVAN
|
May 22, 2019 |
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KERALA NON BANKING FINANCE COMPANIES WELFARE ASSOCIATION Vs. STATE OF KERALA
|
November 14, 2019 |
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KERALA PRIVATE HOSPITALS ASSOCIATION Vs. STATE OF KERALA
|
March 14, 2019 |
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KERALA PRIVATE MEDICAL COLLEGE MANAGEMENTS ASSOCIATION REP BY ITS PRESIDENT K M NAVAS Vs. STATE OF KERALA
|
January 31, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SAVITHA JOHN BOSCO
|
March 15, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SREEJITH P. KUMAR
|
July 24, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SWAPNA P.
|
November 16, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. RESHMI K.R.
|
February 27, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SATHEESH
|
September 25, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. VIMAL.C.A
|
May 28, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SOUMYA.C.A
|
November 26, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. JAIMON V.J.
|
June 17, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. HARISH KUMAR P.N.
|
September 4, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. SILBERT JOSE S.V.
|
September 3, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. VIMAL.C.A
|
May 28, 2019 |
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KERALA PUBLIC SERVICE COMMISSION Vs. VINEETHA M.C. AND ORS.
|
September 4, 2019 |
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KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. ANN SHARON NORONHA
|
November 6, 2019 |
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KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY Vs. CHANDINI CHANDRAN
|
June 10, 2019 |
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KERALA PUBLIC SERVICE COMMSSION Vs. AJEESH VIJAYAN
|
June 4, 2019 |
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KERALA SELF FINANCING POLYTECHNIC COLLEGE Vs. STATE OF KERALA
|
June 4, 2019 |
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KERALA SELF FINANCING POLYTECHNIC COLLEGE Vs. STATE OF KERALA
|
July 4, 2019 |
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KERALA STATE BEVERAGES Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
October 25, 2019 |
|
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. RAJAN
|
December 5, 2019 |
|
KERALA STATE CONSTRUCTION CORPORATION LTD. Vs. CHIEF ENGINEER, IRRIGATION DEPARTMENT, PROJECTS II
|
June 3, 2019 |
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KERALA STATE ELECTRICITY BOARD Vs. KUNJAPPAN
|
February 26, 2019 |
|
KERALA STATE ELECTRICITY BOARD Vs. CONSUMER GRIEVANCE REDRESSAL FORUM
|
December 10, 2019 |
|
KERALA STATE ELECTRICITY BOARD LTD Vs. ALWAYE RUBEX (P) LTD
|
February 28, 2019 |
|
KERALA STATE ELECTRICITY BOARD LTD. Vs. HANJONG ENERGY AND TECHNOLOGY PVT. LTD.
|
October 9, 2019 |
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KERALA STATE INDIAN SYSTEM OF MEDICINE Vs. STATE OF KERALA
|
December 12, 2019 |
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KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 5, 2019 |
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KERALA STATE RETAIL DEALERS ASSOCIATION Vs. DIRECTOR OF PANCHAYATHS
|
December 2, 2019 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KERALA
|
November 19, 2019 |
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KERALA TABLE TENNIS ASSOCIATION Vs. TABLE TENNIS FEDERATION OF INDIA
|
October 24, 2019 |
|
KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY Vs. RAMEES.T.P
|
November 1, 2019 |
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KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI Vs. STATE OF KERALA
|
November 7, 2019 |
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KGA HOTELS AND RESORTS PVT. LIMITED Vs. STATE OF KERALA
|
January 4, 2019 |
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KHADEEJA Vs. HARIS HAJI V.
|
February 20, 2019 |
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KHADEEJA KAITHAKATH Vs. STATE OF KERALA
|
January 10, 2019 |
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KIDANGAYAM MUSLIM BROTHERS ASSOCIATIONS Vs. STATE OF KERALA
|
March 29, 2019 |
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KINARULLAPARAMBATH ABDUL AZEEZ Vs. VALIYAPARAMBATH VASU
|
July 22, 2019 |
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KIRAN Vs. STATE OF KERALA
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March 28, 2019 |
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KIRAN KRISHNA Vs. KERALA STATE
|
August 1, 2019 |
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KIRAN KUMAR T.S. Vs. THIRUVANANTHAPURAM DISTRICT CO OPERATIVE BANK
|
February 11, 2019 |
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KIRAN S. Vs. STATE OF KERALA
|
November 27, 2019 |
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KIRAN T.S Vs. STATE OF KERALA
|
November 4, 2019 |
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KISHOR @ KICHU Vs. STATE OF KERALA
|
March 12, 2019 |
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KISHOR KRISHNA.S Vs. STATE OF KERALA
|
December 9, 2019 |
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KISHOR SEBASTIAN Vs. PALA MUNICIPALITY
|
February 25, 2019 |
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KISHORE Vs. STATE OF KERALA
|
August 13, 2019 |
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KIZHAKKAYIL DEVI AMMA AND ORS. Vs. PALLIYIL KOYILOTH NARAYANAN AND ORS.
|
April 3, 2019 |
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KIZHATHADIYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, KOTTAYAM
|
May 24, 2019 |
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KIZHUVILAM SERVICE CO-OPERATIVE BANK LTD Vs. C.R. AJAYAKUMAR
|
June 7, 2019 |
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KOCHANIYAN PILLAI Vs. STATE OF KERALA
|
November 12, 2019 |
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KOCHOUSEPH CHITTILAPPILLY Vs. UNION OF INDIA
|
May 28, 2019 |
|
KODUVAYUR URBAN CREDIT CO-OPERATIVE SOCIETY Vs. OMBUDSMAN FOR CO-OPERATIVE SOCIETIES
|
September 18, 2019 |
|
KOLAKKODAN JAMALLUDHIN @ JAMAL Vs. STATE OF KERALA
|
January 8, 2019 |
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KOLLERI VELAYUDHAN Vs. V.DINU
|
September 3, 2019 |
|
KOMALA KUMARI Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
|
April 8, 2019 |
|
KOMALAM Vs. KRISHNAN
|
December 9, 2019 |
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KOMBANTE VALAPPIL IBRAHIM Vs. KADAVATH PURAYIL NARAYANAN
|
January 15, 2019 |
|
KONDOTTY PRODUCERS CUM CONSUMERS AGRICULTURAL MARKETING Vs. RECOVERY OFFICER
|
June 4, 2019 |
|
KONNARI SIVARAMAN Vs. STATE OF KERALA
|
August 1, 2019 |
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KORANGOTTU BALAKRISHNAN Vs. TANUR GRAMA PANCHAYATH
|
February 25, 2019 |
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KORES (INDIA) LTD Vs. KEMS AGENCIES
|
August 7, 2019 |
|
KOSHI S/O DANIEL Vs. STATE OF KERALA
|
January 7, 2019 |
|
KOTAK MAHINDRA BANK LTD Vs. JOSEPH MOHANAN
|
September 19, 2019 |
|
KOTAK SECURITIES LTD. Vs. ALICE FRANCIS
|
February 12, 2019 |
|
KOTTAKKAPARAMBIL MULAMKUNNATHU SREE BHAGAVATHY KSHETHRAM TRUST Vs. MUDAKKUZHA GRAMA PANCHAYAT
|
June 17, 2019 |
|
KOTTAYAM AND IDUKKI DISTRICT PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA
|
September 27, 2019 |
|
KOTTAYAM DISTRICT CO-OPERATIVE BANK Vs. STATE OF KERALA
|
March 26, 2019 |
|
KOVVAL PUTHIYAPURAYIL MOIDEEN KUTTY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 8, 2019 |
|
KOZHIKODE MUNICIPAL CORPORATION, REPRESENTED BY ITS SECRETARY Vs. MANAGING DIRECTOR, KERALA AGRO INDUSTRIES CORPORATION LTD
|
March 20, 2019 |
|
KRIPADEV Vs. STATE OF KERALA
|
September 20, 2019 |
|
KRISHNA MAHADEVAN @ MAHADEVAN Vs. K.R.MONIAMMA
|
December 18, 2019 |
|
KRISHNA SHENOY Vs. S. REMESHCHANDRA SHENOY
|
March 25, 2019 |
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KRISHNA PRASAD Vs. VRINDARAJ
|
February 12, 2019 |
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KRISHNADAS Vs. STATE OF KERALA
|
October 17, 2019 |
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KRISHNAKUMAR Vs. MADHU
|
June 6, 2019 |
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KRISHNAN Vs. STATE OF KERALA
|
September 30, 2019 |
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KRISHNAN Vs. STATE OF KERALA
|
February 14, 2019 |
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KRISHNAN Vs. ERIMAYUR GRAMA PANCHAYAT
|
December 6, 2019 |
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KRISHNAN C.S. Vs. TALUK SURVEYOR (LR) CHITTUR
|
December 5, 2019 |
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KUMARAN Vs. STATE OF KERALA
|
October 10, 2019 |
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KUMARAVEL P. Vs. STATE OF KERALA
|
March 6, 2019 |
|
KUMARI MOHANAM K.P. Vs. CORPORATION OF THIRUVANANTHAPURAM
|
July 18, 2019 |
|
KUNA SUBHA RAO Vs. STATION HOUSE OFFICER
|
October 15, 2019 |
|
KUNHANNA POOJARI Vs. STATE OF KERALA
|
August 8, 2019 |
|
KUNHI MOIDEEN Vs. VILLAGE OFFICER, CHUZHALI VILLAGE
|
June 3, 2019 |
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KUNHI MUHAMMED Vs. STATE OF KERALA
|
May 22, 2019 |
|
KUNHIKRISHNAN NAIR V.M. AND ORS. Vs. KOROTH AMMALU AMMA AND ORS.
|
October 11, 2019 |
|
KUNHIMUHAMMED Vs. KANNAMANGALAM PANCHAYAT
|
November 27, 2019 |
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KUNJALAN Vs. STATE OF KERALA
|
April 10, 2019 |
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KUNJAMMA XAVIER Vs. CHANDRABABU.S
|
June 12, 2019 |
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KUNJANDY L. AND OTHERS Vs. RAJENDRAN AND OTHERS
|
October 17, 2019 |
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KUNJANDY.L Vs. RAJENDRAN
|
October 17, 2019 |
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KUNJU MOHAMMAD Vs. STATE OF KERALA
|
May 24, 2019 |
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KUNJUMOIDEEN Vs. ANSALNA
|
October 17, 2019 |
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KUNJUMON Vs. STATE OF KERALA
|
May 21, 2019 |
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KUNJUMON Vs. STATE OF KERALA
|
December 10, 2019 |
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KUNNATH CHANDRASEKHARAN Vs. STATE BANK OF INDIA
|
September 2, 2019 |
|
KUNNATHNAD TALUK PRIMARY COOPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD, ERNAKULAM Vs. PUBLIC INFORMATION OFFICER/ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES, ERNAKULAM
|
August 29, 2019 |
|
KUNNATHUNAD TALUK PRIMARY CO - OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD . Vs. THE PUBLIC INFORMATION OFFICER/ ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 26, 2019 |
|
KUNNATHUNADU TALUK PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. STATE OF KERALA
|
July 3, 2019 |
|
KUNNUMMAL SALEEM Vs. NASIYA
|
November 13, 2019 |
|
KURIACHAN Vs. STATE OF KERALA
|
May 31, 2019 |
|
KURIAN, S/O VARKEY Vs. STATE
|
October 1, 2019 |
|
KURIEN GEORGE Vs. RENJITH T MATHEW
|
January 10, 2019 |
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KURUVILA KURIAKOSE Vs. SUB INSPECTOR OF POLICE
|
February 25, 2019 |
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KURUVILLA K. THOMAS Vs. STATE OF KERALA AND ORS.
|
September 23, 2019 |
|
KUSHALAKUMAR Vs. STATE OF KERALA
|
February 1, 2019 |
|
KUTTAN GOPALAN Vs. UNION OF INDIA
|
March 6, 2019 |
|
KUTTAPPAN Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
|
May 24, 2019 |
|
KUTTIYACHAN @ MATHAI S/O MATHEW Vs. STATE OF KERALA
|
April 9, 2019 |
|
KUZHICHAKANDATHIL PUTHIYAPURAYIL AYISHABI Vs. THALAYANTAKATH MOIDU AND ORS.
|
September 2, 2019 |
|
KUZHICHALIL PONNAMBATH SAFIYA Vs. POTHANA THOTTAPURATH SREEVALSANUNNI
|
November 15, 2019 |
|
KWALITY PHARMACEUTICALS LTD Vs. STATE OF KERALA
|
July 26, 2019 |
|
L. SADANANDAN Vs. MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER
|
January 23, 2019 |
|
L.THAKACHAN Vs. CORPORATE MANAGER CORPORATE MANAGEMENT OF CATHOLIC SCHOOLS
|
October 24, 2019 |
|
LAILA Vs. SPECIAL TAHSILDAR (L.A)
|
April 12, 2019 |
|
LAILA Vs. THRIKKOVILVATTOM VILLAGE OFFICE
|
February 5, 2019 |
|
LAILA NAHALA AIKKARA BIJU Vs. THE ADMISSION SUPERVISORY COMMITTEE
|
July 1, 2019 |
|
LAILA T. Vs. STATE OF KERALA
|
December 16, 2019 |
|
LAINAKALILLATH KOOLIYANGAL KAMARUNNISA Vs. A. SHABEER
|
October 15, 2019 |
|
LAKSHMI.V.S Vs. STATE OF KERALA
|
October 11, 2019 |
|
LAL PRASAD Vs. AUTHORIZED OFFICER CANARA BANK
|
January 30, 2019 |
|
LAL PRASAD Vs. AUTHORIZED OFFICER
|
January 30, 2019 |
|
LARSEN AND TOUBRO LIMITED Vs. UNION OF INDIA
|
December 19, 2019 |
|
LASNA SAHIB Vs. KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY
|
January 8, 2019 |
|
LATA MARINA VARGHESE Vs. STATE OF KERALA
|
August 7, 2019 |
|
LAXMI CIVIL ENGINEERING SERVICES PVT LTD Vs. KERLA WATER AUTHORITY
|
November 15, 2019 |
|
LAXMI CIVIL ENGINEERING SERVICES PVT LTD. Vs. KERALA WATER AUTHORITY
|
November 21, 2019 |
|
LAXMI MEGAN SPECIALITY HEALTH CARE PRIVATE LIMITED Vs. STATE OF KERALA
|
March 8, 2019 |
|
LAYA VINCENT Vs. STATE OF KERALA
|
December 5, 2019 |
|
LEELA Vs. BALUSSERY CO-OPERATIVE URBAN BANK
|
April 5, 2019 |
|
LEELA Vs. STATE OF KERALA
|
January 18, 2019 |
|
LEELA P.T. Vs. STATE OF KERALA
|
March 7, 2019 |
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LEENA DUNSTAN Vs. QUILON CO-OP.URBAN BANK LTD.
|
March 1, 2019 |
|
LEENA THANKACHI N.T Vs. CHERANELLOOR SERVICE CO-OPERTIVE BANK LTD.
|
May 23, 2019 |
|
LEKHA Vs. STATE OF KERALA
|
July 9, 2019 |
|
LEKHAMOL C.K Vs. STATE OF KERALA
|
June 6, 2019 |
|
LEKSHMI PRIYADARSHANA S Vs. UNION OF INDIA
|
July 19, 2019 |
|
LEKSHMI RAM Vs. CORPORATION BANK, VELLAYAMBALAM BRANCH
|
December 31, 2019 |
|
LEMENT COLLEGE OF ADVANCED STUDIES Vs. CALICUT UNIVERSITY
|
August 13, 2019 |
|
LEO Vs. STATE OF KERALA
|
November 25, 2019 |
|
LEO DISTRIBUTORS Vs. COMMISSIONER OF STATE GST TAX TOWERS
|
December 13, 2019 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. V.A.SHAJI
|
March 29, 2019 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. DAVID SEKHAR
|
June 6, 2019 |
|
LIGITH Vs. STATE OF KERALA
|
January 23, 2019 |
|
LIJEESH Vs. BRANCH MANAGER, THRISSUR DIST. CO .OP BANK LTD
|
March 14, 2019 |
|
LIJI THANKAPPAN Vs. STATE OF KERALA
|
August 7, 2019 |
|
LIJIMOL.V Vs. K.B.BIJU
|
May 30, 2019 |
|
LIJIN JOHN Vs. STATE OF KERALA
|
August 21, 2019 |
|
LIJO JOHN Vs. DISTRICT COLLECTOR THRISSUR
|
November 12, 2019 |
|
LIJO THOMAS Vs. BEENA CHARLEY
|
August 8, 2019 |
|
LINE PROPERTIES PRIVATE LIMITED Vs. STATE OF KERALA
|
July 2, 2019 |
|
LISHA JOSEPH M LOWER GRADE HINDI TEACHER Vs. STATE OF KERALA
|
March 15, 2019 |
|
LISTIN STEPHEN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 8, 2019 |
|
LITHINMON LATHEESH Vs. STATE OF KERALA
|
November 15, 2019 |
|
LITTLE FLOWER HOSPITAL TRUST ANGAMALY Vs. STATE OF KERALA
|
July 2, 2019 |
|
LIVINS V.V. Vs. VARGHESE
|
January 31, 2019 |
|
LONAPPAN S/O. KUNJUVAREED Vs. JACOB S/O. RAPPAI
|
January 14, 2019 |
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LOOKMAN PALLIKANDI Vs. STATE OF KERALA
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May 22, 2019 |
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LUCY Vs. STATE OF KERALA
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October 15, 2019 |
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LUKE K. GEORGE Vs. SUPERINTENDENT OF CUSTOMS
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April 12, 2019 |
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LUKE STEPHEN Vs. ADDITIONAL CHIEF SECRETARY (REVENUE)
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February 27, 2019 |
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LUKUMANUL HAKEEM S.C Vs. UNION TERRITORY OF LAKSHADWEEP
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November 18, 2019 |
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M C MAYIN HAJI, S/O KUNHALI Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT SECRETARIAT
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September 5, 2019 |
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M J THOMAS Vs. STATE OF KERALA
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January 14, 2019 |
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M K SALIM Vs. PAUL PANDIAN
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May 24, 2019 |
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M K SANTHAKUMARI Vs. STATE OF KERALA
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May 21, 2019 |
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M K SURESH KUMAR Vs. STATE OF KERALA
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March 14, 2019 |
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M MANIKANDAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
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August 5, 2019 |
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M N BANDOPADHYAYA Vs. A P SANAL KUMAR
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May 29, 2019 |
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M P SREEDHARAN NAIR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 4, 2019 |
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M S NISHAD Vs. STATE OF KERALA
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January 30, 2019 |
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M T THANKACHAN Vs. STATE OF KERALA
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October 9, 2019 |
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M V LIJU Vs. STATE OF KERALA
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June 7, 2019 |
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M VELLAMUTHU, S/O VELLAMANI RAVUTHAR Vs. MELARKOE MUHAYADEEN JUMA MASJID MAHALLU COMMITTEE REP BY ITS PRESIDENT NAZAR
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February 6, 2019 |
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M. JAYACHANDRAN Vs. STATE OF KERALA
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November 1, 2019 |
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M. SASIDHARAN NAIR Vs. MUNICIPALITY OF PERUMBAVOOR, REPRESENTED BY ITS SECRETARY
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January 7, 2019 |
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M. YOUSUF Vs. STATION HOUSE OFFICER
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November 11, 2019 |
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M.A.ANEES Vs. KARUMALOOR GRAMA PANCHAYATH
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November 11, 2019 |
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M.DEVADAS NAYAK Vs. MANJESHWAR GRAMA PANCHAYATH
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July 10, 2019 |
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M.G.ROBERT JOSE Vs. AUTHORISED OFFICER KERALA STATE CO-OPERATIVE BANK LTD
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February 19, 2019 |
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M.I. RAVEENDRAN Vs. STATE OF KERALA
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November 7, 2019 |
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M.I.MATHEWS VAIDYAR Vs. STATE OF KERALA
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November 20, 2019 |
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M.J. FRANCIS Vs. STATE OF KERALA
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December 6, 2019 |
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M.J.GOLD Vs. UNION OF INDIA
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January 15, 2019 |
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M.K. NASER Vs. UNION OF INDIA
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March 13, 2019 |
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M.K. SALIM Vs. PAUL PANDIAN
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May 24, 2019 |
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M.K.ABOOBACKER Vs. STATE OF KERALA
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November 5, 2019 |
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M.K.BASHEER Vs. B.SUNIL
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October 9, 2019 |
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M.K.SEKHARAN Vs. MANAGING DIRECTOR
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October 10, 2019 |
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M.K.SURESH KUMAR Vs. STATE OF KERALA
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March 14, 2019 |
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M.M. GEORGE Vs. KANIYATTIL MUHAMMED HAJI
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February 1, 2019 |
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M.M. JOSEPH Vs. YOONUS
|
September 19, 2019 |
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M.M.ABDUL KAREEM Vs. STATE OF KERALA
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January 15, 2019 |
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M.M.HAKKIM SHERIFF Vs. STATE OF KERALA
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April 10, 2019 |
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M.M.VAHAB Vs. STATE OF KERALA
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August 7, 2019 |
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M.M.VARGHESE Vs. KERALA WATER AUTHORITY
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July 23, 2019 |
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M.M.YOHANNAN Vs. STATE OF KERALA
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December 4, 2019 |
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M.N. KUTTAPPAN Vs. DISTRICT COLLECTOR ERNAKULAM, COLLECTORATE
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February 13, 2019 |
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M.N. RAGHAVAN Vs. STATE OF KERALA
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December 11, 2019 |
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M.N.MATHEW Vs. STATE OF KERALA
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June 6, 2019 |
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M.P.JACKSON, Vs. STATE OF KERALA
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November 21, 2019 |
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M.PADMINI Vs. STATE OF KERALA
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October 18, 2019 |
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M.PAZHANISWAMY Vs. STATE OF KERALA
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December 12, 2019 |
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M.R. BHASKARAN VAIDYAR Vs. STATE OF KERALA
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March 15, 2019 |
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M.RADHA Vs. GURUVAYUR DEVASWOM MANAGING COMMITTE
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December 3, 2019 |
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M.RAJESHKUMAR Vs. DISTRICT COLLECTOR
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October 25, 2019 |
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M.S. SAJITH KUMAR Vs. STATE OF KERALA
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March 19, 2019 |
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M.S.ARUN Vs. THE FOREST RANGE OFFICER, WADAKANCHERY
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January 16, 2019 |
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M.SUNDARESAN PILLAI Vs. STATE OF KERALA
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March 11, 2019 |
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M.T.THANKACHAN Vs. STATE OF KERALA
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November 4, 2019 |
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M.V. MAHMOOD Vs. P.V. IBRAHIM
|
January 3, 2019 |
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M.V.KUNJUKUNJU Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
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February 19, 2019 |
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M.Y.ROSY Vs. STATE OF KERALA
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May 23, 2019 |
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M/S C.T RAMANATHAN INFRASTRUCTURE PVT.LTD Vs. UNION OF INDIA
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February 27, 2019 |
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M/S POLYCAB INDIA LIMITED Vs. STATE OF KERALA
|
November 27, 2019 |
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M/S WATER WORLD TOURISM COMPANY PVT. LTD. Vs. ALAPPUZHA MUNICIPALITY
|
October 28, 2019 |
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M/S. SREE CHITHRA EDUCATIONAL, CULTURAL AND FILM SOCIETY Vs. DEPUTY DIRECTOR OF INCOME TAX (EXEMPTION)
|
January 16, 2019 |
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M/S.AFRECO, SA AFRICAINE D ECHANGES Vs. THE KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.
|
February 20, 2019 |
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M/S.FABTECH PROJECTS AND ENGINEERS LTD Vs. INTELLIGENCE OFFICER
|
July 10, 2019 |
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M/S.GURUDEV RICE AND AGRO PRODUCTS PVT LIMITED Vs. THE KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LIMITED(CONSUMER FED)
|
February 13, 2019 |
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M/S.KALLAT BUILDERS PVT.LTD Vs. THE STATE OF KERALA
|
February 19, 2019 |
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M/S.PEARL HILL BUILDERS AND DEVELOPERS Vs. UNION OF INDIA
|
January 29, 2019 |
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M/S LOURDES HOSPITAL PACHALAM Vs. DR.ABRAHAM MATHEW MARATHINAL
|
February 25, 2019 |
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MACHPELAH ASSOCIATION Vs. THRISSUR MUNICIPAL CORPORATION
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May 20, 2019 |
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MADHAVA MENON Vs. DISTRICT COLLECTOR
|
September 26, 2019 |
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MADHAVAN Vs. NARAYANANKUTTI
|
August 19, 2019 |
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MADHAVAN NAIR Vs. STATE OF KERALA
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January 14, 2019 |
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MADHAVAN S/O MUNDAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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September 4, 2019 |
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MADHU BABU M.R Vs. STATE OF KERALA
|
July 30, 2019 |
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MADHU BABU M.R. Vs. STATE OF KERALA
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August 13, 2019 |
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MADHU GUPTA Vs. K. T. HASSAN KOYA
|
September 3, 2019 |
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MADHU M.N. Vs. STATE OF KERALA
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November 4, 2019 |
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MADHU.G Vs. STATE OF KERALA
|
December 20, 2019 |
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MADHUSOODANAN NAIR Vs. STATE OF KERALA
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August 21, 2019 |
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MADHUSOODHANAN Vs. STATE OF KERALA
|
March 21, 2019 |
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MADIN PUBLIC SCHOOL SWALATH NAGAR, MELMURI Vs. REGIONAL TRANSPORT OFFICER, MALAPPURAM
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January 23, 2019 |
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MAHATMA GANDHI UNIVERSITY Vs. N.C. SANTHA KUMARI
|
June 6, 2019 |
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MAHENDAR Vs. STATE OF KERALA
|
March 18, 2019 |
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MAHENDRAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
July 2, 2019 |
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MAHESH M.T.K Vs. STATE OF KERALA
|
December 2, 2019 |
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MAHESH.G. Vs. UNION OF INDIA
|
December 18, 2019 |
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MAHINDRA HOLIDAYS & RESORTS INDIA LIMITED Vs. STATE OF KERALA
|
May 21, 2019 |
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MAIMOONA Vs. STATE OF KERALA
|
August 8, 2019 |
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MAJEED S/O MOIDU Vs. STATE OF KERALA TO BE REPRESENTED BY PUBLIC PROSECUTOR
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February 4, 2019 |
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MAJESH Vs. GOKULAM CHIT AND FINANCE COMPANY (P) LTD.
|
December 2, 2019 |
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MAKKAR Vs. STATE OF KERALA
|
July 3, 2019 |
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MALA K R Vs. STATE OF KERALA
|
May 20, 2019 |
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MALABAR CEMENTS LTD Vs. K.K.CHANDRABABU
|
February 27, 2019 |
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MALABAR CEMENTS LTD. Vs. K. BABURAJAN
|
July 23, 2019 |
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MALABAR DEVASWOM BOARD Vs. UNNIKRISHNAN KAZHAKAM
|
October 14, 2019 |
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MALABAR GRANITES Vs. SECRETARY
|
January 24, 2019 |
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MALABAR INSTITUTE OF MEDICAL SCIENCE Vs. ASST. COMMISSIONER, SPL. CIRCLE-I
|
September 3, 2019 |
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MALABAR MEDICAL COLLEGE & RESEARCH CENTRE MODAKKALLUR Vs. STATE OF KERALA
|
November 26, 2019 |
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MALABAR MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
October 30, 2019 |
|
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE
|
December 6, 2019 |
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MALABAR GRANITES Vs. THE SECRETARY, KOPPAM GRAMA PANCHAYAT
|
February 8, 2019 |
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MALAPPURAM DISTRICT HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. GENERAL MANAGER
|
January 11, 2019 |
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MALATHY AMPADIYIL VEEDU Vs. SUB INSPECTOR OF POLICE
|
January 4, 2019 |
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MALAYALA VEDI Vs. STATE OF KERALA
|
November 1, 2019 |
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MAMATHA SUDHEENDRAN Vs. NATIONAL TESTING AGENCY
|
November 19, 2019 |
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MAMMALIKUTTY Vs. KOTTAKKAL CO-OPERATIVE URBAN BANK LIMITED
|
January 4, 2019 |
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MAMMEN SAMUEL Vs. STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
August 5, 2019 |
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MANAGER
AIDED JUNIOR BASIC SCHOOL Vs. P.K. MADHUSOODHANAN
|
December 2, 2019 |
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MANAGER
PRAJYOTI NIKETAN COLLEGE Vs. STATE OF KERALA
|
December 6, 2019 |
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MANAGER Vs. STATE OF KERALA
|
December 3, 2019 |
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MANAGER Vs. JANCY M.T.
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October 17, 2019 |
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MANAGER Vs. SARITHA.P.V
|
July 12, 2019 |
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MANAGER Vs. SARITHA.P.V
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July 17, 2019 |
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MANAGER Vs. STATE OF KERALA
|
December 11, 2019 |
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MANAGER Vs. STATE OF KERALA
|
November 15, 2019 |
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MANAGER CO-OPERATIVE ARTS & SCIENCE COLLEGE Vs. JESVIN JOSEPH
|
June 7, 2019 |
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MANAGER ST THOMAS COLLEGE Vs. VARUGHESE PHILIP
|
November 1, 2019 |
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MANAGER ST. PAUL'S HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
November 27, 2019 |
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MANAGER VIMAL JYOTHI ENGINEERING COLLEGE Vs. STATE OF KERALA
|
November 15, 2019 |
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MANAGER ZAHRA HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
November 12, 2019 |
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MANAGER, AYSHA L.P. SCHOOL Vs. STATE OF KERALA
|
July 10, 2019 |
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MANAGER, AYSHA LP SCHOOL, CHEDIKKULAM ARALAM P O, KANNUR Vs. STATE OF KERALA
|
March 20, 2019 |
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MANAGER, GALAXY SECURITY SERVICES Vs. E.M.MOLY
|
February 8, 2019 |
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MANAGER, HARISONS MALAYALAM LIMITED Vs. SMT. VASANTHA
|
January 17, 2019 |
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MANAGER, KSFE Vs. K.B. UNNIKRISHNAN NAIR
|
October 18, 2019 |
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MANAGER, MM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
October 15, 2019 |
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MANAGER, NADUVATHUR U P SCHOOL KEEZHARIYUR Vs. BIJEESH K
|
June 6, 2019 |
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MANAGER, PTM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
December 11, 2019 |
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MANAGER, THACHINGANADAM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
September 24, 2019 |
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MANAGER, U.C.COLLEGE, ALUVA Vs. R.RAJALAKSHMI
|
March 11, 2019 |
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MANAGER,KANNASA MISSION HIGH SCHOOL, Vs. STATE OF KERALA
|
April 12, 2019 |
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MANAGING COMMITTEE, KERALA GOVERNMENT SECRETARIAT CANTEEN Vs. STATE OF KERALA
|
April 3, 2019 |
|
MANAGING COMMITTEE, THE THUMBOOR PRIMARY CO-OPERATIVE SOCIETY LIMITED Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 12, 2019 |
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MANAGING DIRECTOR Vs. KAILASAN K.C
|
September 3, 2019 |
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MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES CORPORATION LTD. Vs. DEVASIA JOSEPH
|
April 8, 2019 |
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MANAGING DIRECTOR, KSIDC THIRUVANANTHAPURAM Vs. P M PRADEEP KUMAR
|
January 10, 2019 |
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MANAGING PARTNER,PERFECT CHEMICAL CARRIERS Vs. NEW INDIA ASSURANCE COMPANY LTD
|
June 17, 2019 |
|
MANAPPURAM FINANCE LIMITED Vs. A.KRISHNAN
|
August 1, 2019 |
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MANEESH Vs. VICTIM
|
January 17, 2019 |
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MANEESH Vs. STATE OF KERALA
|
October 24, 2019 |
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MANEESH Vs. STATE OF KERALA
|
September 20, 2019 |
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MANEESH P.S Vs. ADDITIONAL REGISTERING AUTHORITY
|
July 19, 2019 |
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MANEESH.P.S Vs. RAHNA RAHIMAN
|
December 10, 2019 |
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MANEESHA GAS AGENCY Vs. SENIOR MANAGER (LPG-S), ERNAKULAM
|
April 4, 2019 |
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MANEESHA GAS AGENCY Vs. INDIAN OIL CORPORATION
|
April 4, 2019 |
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MANESH VARGHESE Vs. SAINULABUDEEN
|
June 25, 2019 |
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MANESH.N.S Vs. STATE OF KERALA
|
June 12, 2019 |
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MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. THE EMPLOYES' PROVIDENT FUND ORGANIZATION AND ORS.
|
April 2, 2019 |
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MANGLAM WEB MEDIA PVT. LTD. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
April 17, 2019 |
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MANI Vs. COMMISSIONER, EMPLOYEES COMPENSATION EMPLOYEES COMPENSATION
|
May 22, 2019 |
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MANIKANDAN Vs. STATE OF KERALA
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June 18, 2019 |
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MANIKANDAN Vs. N.P.KUTTAN
|
February 6, 2019 |
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MANIKANDAN Vs. STATE OF KERALA
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March 11, 2019 |
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MANIKANDAN Vs. STATE OF KERALA
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November 20, 2019 |
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MANIKANDAN C. P. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
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December 9, 2019 |
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MANILAL KARTHIKEYAN Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
December 31, 2019 |
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MANIRAJ Vs. STATE OF KERALA
|
May 22, 2019 |
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MANIYAMMA VASUDEVAN NAIR ENATHU VEEDU Vs. PUSHPAGIRI HOSPITAL THIRUVALLA
|
September 26, 2019 |
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MANIYAN T Vs. STATE OF KERALA
|
June 13, 2019 |
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MANJU RAJEEV Vs. EXCISE COMMISSIONER
|
November 11, 2019 |
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MANJU S Vs. FEDERAL BANK LTD
|
October 3, 2019 |
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MANJU SARASWATHY Vs. DIRECTOR GENERAL, HQ DGNCC
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December 31, 2019 |
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MANOHAR JOSEPH Vs. IDUKKI-KANJIKUZHY SERVICE CO-OPERATIE BANK LTD
|
July 9, 2019 |
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MANOJ Vs. STATE OF KERALA
|
October 16, 2019 |
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MANOJ JOSE Vs. SUB INSPECTOR OF POLICE
|
June 10, 2019 |
|
MANOJ KRISHNAN G. Vs. DEPUTY DIRECTOR OF EDUCATION
|
July 16, 2019 |
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MANOJ KUMAR Vs. STATE OF KERALA
|
June 13, 2019 |
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MANOJ KUMAR Vs. KERALA STATE WAKF BOARD
|
February 18, 2019 |
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MANOJ KUMAR P.V. Vs. DISTRICT COLLECTOR, KANNUR
|
August 2, 2019 |
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MANOJ MADHUSOODHANAN Vs. STATE OF KERALA
|
November 6, 2019 |
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MANOJ THARAKAN JOSE Vs. DISTRICT GEOLOGIST
|
December 5, 2019 |
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MANOJ V. Vs. STATE OF KERALA
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December 6, 2019 |
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MANOJ VARGHESE Vs. DIVYA SUSAN THOMAS
|
April 11, 2019 |
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MANOJKUMAR Vs. STATE OF KERALA
|
October 1, 2019 |
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MANSOOR, S/O PALAVILAYIL HAMMED Vs. SOUDABI V K , D/O V M KOCHUMUHAMMED
|
February 1, 2019 |
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MANU Vs. STATE OF KERALA
|
May 22, 2019 |
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MANU C. JACOB Vs. SUB REGISTRAR
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April 2, 2019 |
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MANUMOHAN
Vs. INSPECTOR OF POLICE
|
December 2, 2019 |
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MANZOOR.H Vs. STATE OF KERALA
|
December 18, 2019 |
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MAR BASELIOS DENTAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES REPRESENTED BY ITS MEMBER SECRETARY, TRIVANDRUM
|
September 3, 2019 |
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MARATT PLANTATIONS (P). LTD. Vs. DISTRICT POLICE CHIEF
|
August 20, 2019 |
|
MARIA KASTHOORI Vs. STATE OF KERALA
|
December 4, 2019 |
|
MARIAM THOMAS Vs. VAIKOM URBAN CO-OPERATIVE BANK
|
December 31, 2019 |
|
MARIAMMA JOHN @ MERCY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 4, 2019 |
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MARINE FINS Vs. UNION OF INDIA
|
March 26, 2019 |
|
MARINE FINS Vs. UNION OF INDIA
|
June 18, 2019 |
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MARIYADAS Vs. REVENUE DIVISIONAL OFFICER
|
December 3, 2019 |
|
MARIYAKUTTY CHELLAMMA Vs. KESAVAN SREEDHARAN
|
February 6, 2019 |
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MARIYAMMA Vs. C. N. DINESHAN
|
November 29, 2019 |
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MARIYAMMA Vs. STATE OF KERALA
|
January 17, 2019 |
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MARIYAMMA Vs. MOOSA
|
April 4, 2019 |
|
MARKOSE KUZHALANATTU Vs. ASSISTANT COMMISSIONER-I
|
November 5, 2019 |
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MAROLI KRISHNAN Vs. KOOTHUPARAMBA CO-OPERATIVE BUILDING SOCIETY LTD
|
May 30, 2019 |
|
MAROLI PREMA Vs. STATE OF KERALA
|
January 4, 2019 |
|
MARTIN JOSEPH Vs. JOSE.J.NECHIKATTU
|
December 10, 2019 |
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MARUVAKKAD PADASEKHARA KARSHAKA Vs. DISTRICT COLLECTOR
|
November 19, 2019 |
|
MARUVAKKAD PADASEKHARA KARSHAKA UNION Vs. DISTRICT COLLECTOR
|
November 19, 2019 |
|
MARY JANCY N.A. Vs. TERIL TOM
|
December 3, 2019 |
|
MARY MAISHA Vs. DEWAN HOUSING FINANCE CORPORATION LTD
|
May 30, 2019 |
|
MARY MATHA COLLEGE OF ENGINEERING AND TECHNOLOGY, TRIVANDRUM Vs. MANIKANDAN S/O RAJAYYAN
|
July 30, 2019 |
|
MARYDASAN , S/O LATE CHINNAPPAN FERNANDEZ RETD. PROFESSOR Vs. RAJU CHACKO, S/O P.C.CHACKO
|
February 22, 2019 |
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MARYMATHA INFRASTRUCTURE (PVT.) LTD. Vs. SUPERINTENDENT OF POLICE
|
November 22, 2019 |
|
MASTER RUSSELL JOHN JUDE Vs. KERALA STATE SPORTS COUNCIL
|
June 20, 2019 |
|
MASTER RYAN ADAM AJIT Vs. UNION OF INDIA
|
April 12, 2019 |
|
MATHEW Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
February 13, 2019 |
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MATHEW ANIL PARAKKAL Vs. STATE OF KERALA
|
October 30, 2019 |
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MATHEW DANIEL Vs. STATE OF KERALA
|
March 1, 2019 |
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MATHEW DANIEL Vs. STATE OF KERALA
|
November 25, 2019 |
|
MATHEW IGNITIOUS C. Vs. CATHOLIC SYRIAN BANK LIMITED
|
October 10, 2019 |
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MATHEW JOSEPH Vs. HARPREET ANAND KAUR
|
April 11, 2019 |
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MATHEW JOSEPH Vs. THODUPUZHA MUNICIPALITY
|
November 13, 2019 |
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MATHEW K.JACOB Vs. UNION OF INDIA
|
November 12, 2019 |
|
MATHEW MICHAEL Vs. DHANLAXMI BANK
|
February 14, 2019 |
|
MATHEW P. PAUL Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
July 26, 2019 |
|
MATHEW THOMAS Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
|
December 16, 2019 |
|
MATHEW THOMAS Vs. K.A.JOHN
|
March 29, 2019 |
|
MATHEW VARGHESE Vs. KRISHNAN
|
December 3, 2019 |
|
MATTANCHERRY SARVAJANIK CO-OPERATIVE BANK LTD Vs. B.S.SANJEEV
|
September 4, 2019 |
|
MAVELIKKARA TALUK CO-OPERATIVE BANK LTD. Vs. BRAHMADEVAN PILLAI.C
|
December 4, 2019 |
|
MAVILAYI SERVICE CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
March 19, 2019 |
|
MAYA M KARL Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
|
August 30, 2019 |
|
MAYA R. NAIR Vs. STATE OF KERALA
|
December 2, 2019 |
|
MAYA VENUGOPAL Vs. STATE OF KERALA
|
September 5, 2019 |
|
MCP ENTERPRISES Vs. STATE OF KERALA
|
December 18, 2019 |
|
MEENA ALIAS PREETHA D/O LATE RAVINDRANATH MENON Vs. ADDITIONAL DISTRICT MAGISTRATE ERNAKULAM
|
April 5, 2019 |
|
MEENA T.S. Vs. STATE OF KERALA
|
October 3, 2019 |
|
MEGA TECH ENGINEERS AND CONTRACTORS CHOORAMTHAYIL BUILDINGS Vs. STATE OF KERALA
|
January 4, 2019 |
|
MEHAR REYNOLDS Vs. JOSEMON SIMON
|
September 19, 2019 |
|
MEJO JOSEPH Vs. STATE OF KERALA
|
August 6, 2019 |
|
MEJO JOSEPH Vs. STATE OF KERALA
|
May 30, 2019 |
|
MENOTHUKAVU BHAGAVATHI TEMPLE Vs. STATE OF KERALA
|
November 25, 2019 |
|
MEPPALLY RAJAN Vs. AUTHORISED OFFICER
|
February 13, 2019 |
|
MERCY P. JOY, W/O. JOY Vs. STATE OF KERALA
|
March 14, 2019 |
|
MERCY SAM Vs. STATE OF KERALA
|
August 1, 2019 |
|
MERLIN SARA JOHN Vs. RACHEL CHERIYAN, W/O CHERIYAN VARGHESE
|
May 20, 2019 |
|
METRO PACKAGING Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 6, 2019 |
|
MIDHUN Vs. STATE OF KERALA
|
October 10, 2019 |
|
MIDHUN Vs. STATE OF KERALA
|
June 11, 2019 |
|
MIDHUN Vs. STATE OF KERALA
|
May 21, 2019 |
|
MIDHUN GOPI.C Vs. SREESANKARACHARYA UNIVERSITY OF SANSKRIT KALADY
|
October 4, 2019 |
|
MIDHUN M. Vs. STATE OF KERALA
|
June 3, 2019 |
|
MILAS ENTERPRISES Vs. STATE OF KERALA
|
February 6, 2019 |
|
MILI.M Vs. STATE OF KERALA
|
October 14, 2019 |
|
MINI GANGADHARAN
Vs. STATE OF KERALA
|
December 2, 2019 |
|
MINI SAJAN VARGHESE Vs. STATE OF KERALA
|
October 9, 2019 |
|
MINIMOL M.K. Vs. REGIONAL TRANSPORT OFFICER
|
May 17, 2019 |
|
MODERN CONSTRUCTION COMPANY PVT LTD Vs. STATE OF KERALA
|
May 29, 2019 |
|
MOHAMED SADIK Vs. THE REVENUE DIVISIONAL OFFICER
|
January 23, 2019 |
|
MOHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
November 4, 2019 |
|
MOHAMMED ASHRAF Vs. STATE OF KERALA
|
February 20, 2019 |
|
MOHAMMED AYYOOB Vs. INSPECTOR OF CUSTOMS (PREVENTIVE OFFICER) AIR INTELLIGENCE UNIT, COCHIN
|
May 22, 2019 |
|
MOHAMMED BASHEER Vs. CHIEF ELECTORAL OFFICER
|
July 12, 2019 |
|
MOHAMMED BASHEER CHOLAYIL Vs. STATE OF KERALA
|
October 23, 2019 |
|
MOHAMMED ERSHAD M.P Vs. ADMINISTRATOR
|
October 3, 2019 |
|
MOHAMMED HANEEFA Vs. STATE OF KERALA
|
March 1, 2019 |
|
MOHAMMED HUSSAIN Vs. SECRETARY
|
June 3, 2019 |
|
MOHAMMED NABEEB Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 8, 2019 |
|
MOHAMMED NIYAS Vs. STATE OF KERALA
|
April 5, 2019 |
|
MOHAMMED RAFI Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
February 7, 2019 |
|
MOHAMMED RAPHY K.M. Vs. STATE OF KERALA
|
November 19, 2019 |
|
MOHAMMED RASAL Vs. STATE OF KERALA
|
September 3, 2019 |
|
MOHAMMED SABIR Vs. A. P. MUMTHAZ
|
July 5, 2019 |
|
MOHAMMED SHAFI Vs. STATE OF KERALA
|
August 19, 2019 |
|
MOHAMMED SHAFI Vs. STATE OF KERALA
|
May 30, 2019 |
|
MOHAMMED SHAMEER ALI Vs. STATE OF KERALA
|
August 2, 2019 |
|
MOHAMMED SHAMEER ALI Vs. STATE OF KERALA
|
March 2, 2019 |
|
MOHAMMED SHERIEF Vs. KUZHIMANNA GRAMA PANCHAYATH
|
January 8, 2019 |
|
MOHAMMED YAHIYA Vs. STATE OF KERALA
|
November 15, 2019 |
|
MOHAMMED ASHRAF Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
February 8, 2019 |
|
MOHAMMED HANEEFA Vs. RADHAMANI AMMA
|
January 4, 2019 |
|
MOHANAKUMAR K. Vs. UNION OF INDIA
|
September 19, 2019 |
|
MOHANAN Vs. AJITHA
|
March 19, 2019 |
|
MOHANAN Vs. STATE OF KERALA
|
November 22, 2019 |
|
MOHANAN Vs. STATE OF KERALA
|
December 31, 2019 |
|
MOHANAN Vs. STATE OF KERALA
|
November 13, 2019 |
|
MOHANAN Vs. ALOOR GRAMA PANCHAYAT
|
August 5, 2019 |
|
MOHANAN Vs. KUTTIADY CO-OPERATIVE URBAN BANK LIMITED
|
May 21, 2019 |
|
MOHANAN K N Vs. STATE OF KERALA
|
April 9, 2019 |
|
MOHANAN K. Vs. STATE OF KERALA
|
October 26, 2019 |
|
MOHANAN NAIR Vs. STATE OF KERALA
|
June 12, 2019 |
|
MOHANAN V.G. Vs. STATE OF KERALA
|
February 12, 2019 |
|
MOHANAN VADAKKEPURATH Vs. K.P. OMANA KUMARI
|
December 3, 2019 |
|
MOHANAN.T.V. Vs. SPECIAL TAHSILDAR(LA)
|
July 18, 2019 |
|
MOHANDAS Vs. TRAVANCORE COCHIN MEDICAL COUNCIL
|
July 18, 2019 |
|
MOHANDAS Vs. MAINTENANCE TRIBUNAL
|
June 25, 2019 |
|
MOHANKUMAR A.S. Vs. VINOD J.K
|
October 25, 2019 |
|
MOHANRAJ, S/O SUNDHARAN Vs. STATE OF KERALA
|
January 4, 2019 |
|
MOHASIN NAINA Vs. STATE OF KERALA
|
November 1, 2019 |
|
MOHSIN Vs. STATE OF KERALA
|
November 4, 2019 |
|
MOHSIN Vs. STATE OF KERALA
|
September 4, 2019 |
|
MOIDEEN Vs. T ABDULLATHEEF SAADI
|
June 21, 2019 |
|
MOIDEEN KUNHI A. Vs. KUMBALA GRAMA PANCHYAT
|
November 21, 2019 |
|
MOIDEEN KUNHI N A Vs. CATHOLIC SYRIAN BANK LIMITED
|
August 6, 2019 |
|
MOLAMMA GHEVARGHESE Vs. STATE OF KERALA
|
January 18, 2019 |
|
MOLI K.G Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
December 3, 2019 |
|
MOLLY ABRAHAM Vs. MINU SUSAN MATHEW
|
January 25, 2019 |
|
MOLSY ELDHOSE Vs. SECRETARY, VALAKOM SERVICE CO-OPERATIVE BANK LTD
|
August 2, 2019 |
|
MONEY PAULSON Vs. PHARMA KURIES (P) LTD.
|
April 12, 2019 |
|
MONIKUTTY Vs. STATE OF KERALA
|
March 22, 2019 |
|
MOOCHIKUNNANS HOTEL PVT LTD Vs. STATE OF KERALA
|
March 1, 2019 |
|
MOOSA Vs. THRISSUR MUNICIPAL CORPORATION
|
December 17, 2019 |
|
MOOSA Vs. INDIRA
|
August 14, 2019 |
|
MOOSA A.P. Vs. STATE OF KERALA
|
December 16, 2019 |
|
MOULANA COLLEGE OF PHARMACY Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
November 26, 2019 |
|
MOUNTAIN VIEW PROPERTIES AND DEVELOPERS LTD Vs. PALA MUNICIPALITY
|
November 20, 2019 |
|
MOZART GLOBAL FURNITURE Vs. STATE TAX OFFICER (INTELLIGENCE),MOBILE SQUAD, SGST DEPARTMENT
|
December 17, 2019 |
|
MRUTHUL M. Vs. STATE OF KERALA
|
February 25, 2019 |
|
MUFLIH Vs. STATE OF KERALA
|
November 18, 2019 |
|
MUHAMEED ALTAF M.P. Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
|
January 22, 2019 |
|
MUHAMMAD AFSAL Vs. SUB INSPECTOR OF POLICE
|
April 12, 2019 |
|
MUHAMMAD HILAL BUYYA Vs. STATE OF KERALA
|
June 7, 2019 |
|
MUHAMMAD HUSSAIN Vs. CHIEF EXECUTIVE OFFICER
|
December 3, 2019 |
|
MUHAMMAD RAFEEQUE Vs. IRINJALAKUDA MUNICIPALITY
|
July 16, 2019 |
|
MUHAMMAD SHAN Vs. DEPUTY TAHASILDAR KOTHAMANGALAM TALUK
|
March 5, 2019 |
|
MUHAMMADKUTTY T.T. Vs. STATE OF KERALA
|
December 12, 2019 |
|
MUHAMMED Vs. GEETHA
|
November 11, 2019 |
|
MUHAMMED ALI RAWTHER Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
|
February 6, 2019 |
|
MUHAMMED AMEEN Vs. NARCOTIC CONTROL BUREAU
|
November 29, 2019 |
|
MUHAMMED AMEEN Vs. NARCOTIC CONTROL BUREAU
|
December 17, 2019 |
|
MUHAMMED ARSHAD S. Vs. REGISTRAR, UNIVERSITY OF KERALA
|
December 10, 2019 |
|
MUHAMMED ASHARAF M.K. Vs. HAJJ COMMITTEE OF INDIA
|
July 24, 2019 |
|
MUHAMMED ASHIKH.M.T Vs. STATE OF KERALA
|
August 8, 2019 |
|
MUHAMMED ASIF Vs. SAJNA
|
October 24, 2019 |
|
MUHAMMED BASHEER Vs. ABDUL MAJEED
|
November 12, 2019 |
|
MUHAMMED BASHEER.K.S Vs. DIRECTOR OF MINING AND GEOLOGY
|
November 14, 2019 |
|
MUHAMMED FAYIZ Vs. STATE OF KERALA
|
June 20, 2019 |
|
MUHAMMED HUSSAIN Vs. STATE OF KERALA
|
June 4, 2019 |
|
MUHAMMED ISMAIL MAKKI Vs. UNION OF INDIA
|
December 3, 2019 |
|
MUHAMMED ISMAIL MAKKI AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 18, 2019 |
|
MUHAMMED MASTER Vs. MUHAMMED
|
November 4, 2019 |
|
MUHAMMED MUSTHAFA Vs. STATION HOUSE OFFICER
|
November 5, 2019 |
|
MUHAMMED NOUSHAD PANGINIKKADAN HOUSE Vs. STATE OF KERALA
|
January 4, 2019 |
|
MUHAMMED RAFI Vs. STATE OF KERALA
|
May 28, 2019 |
|
MUHAMMED RAFI Vs. UNION OF INDIA
|
June 10, 2019 |
|
MUHAMMED RASHEED Vs. STATE OF KERALA
|
November 26, 2019 |
|
MUHAMMED RASHID Vs. COMMISSIONER OF POLICE KOLLAM
|
March 27, 2019 |
|
MUHAMMED SABIR Vs. STATE OF KERALA
|
November 28, 2019 |
|
MUHAMMED SADIQ Vs. DISTRICT COLLECTOR
|
February 15, 2019 |
|
MUHAMMED SAHID Vs. SUB INSPECTOR OF POLICE
|
October 18, 2019 |
|
MUHAMMED SALIM Vs. VILLAGE OFFICER
|
January 8, 2019 |
|
MUHAMMED SHADIL Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
January 7, 2019 |
|
MUHAMMED SHAFEEQUE KUNNOOR Vs. JOINT COMMISSIONER OF CUSTOMS
|
October 11, 2019 |
|
MUHAMMED SHERIF Vs. STATE OF KERALA
|
November 7, 2019 |
|
MUHAMMED TAJ Vs. STATE OF KERALA
|
November 13, 2019 |
|
MUHAMMED.K.M. Vs. THE PADINHARATHARA GRAMA PANCHAYATH
|
July 1, 2019 |
|
MUHAMMED.N.K Vs. NANMANDA CO-OPERATIVE RURAL BANK
|
May 31, 2019 |
|
MUHAMMEDALI Vs. KOTTAKKAL CO-OPERATIVE URBAN BANK LTD
|
January 24, 2019 |
|
MUHAMMEDALI Vs. SUB REGISTRAR
|
April 10, 2019 |
|
MUHAMMEDKUTTY ALUKKAL Vs. OORAKAM GRAMA PANCHAYATH
|
December 5, 2019 |
|
MUHSIN T P Vs. DISTRICT COLLECTOR, MALAPPURAM
|
June 20, 2019 |
|
MUHSINA Vs. STATE BANK OF INDIA
|
August 19, 2019 |
|
MUJEEB Vs. STATE OF KERALA
|
April 2, 2019 |
|
MUKESH MOHAN Vs. STATE OF KERALA
|
May 20, 2019 |
|
MUKUND K PAI AND OTHERS Vs. PUNJAB NATIONAL BANK, NEW DELHI AND OTHERS
|
April 11, 2019 |
|
MUMTAZ MUNEER Vs. STATION HOUSE OFFICER
|
October 25, 2019 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
June 26, 2019 |
|
MURALEEDHARAN Vs. DISTRICT COLLECTOR
|
May 29, 2019 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
December 2, 2019 |
|
MURALEEDHARAN .K.N Vs. CANARA BANK
|
February 26, 2019 |
|
MURALI K.P Vs. STATE OF KERALA
|
October 1, 2019 |
|
MURALI S/O DAMODARAN Vs. STATE OF KERALA
|
August 16, 2019 |
|
MURUGESHAN.M Vs. STATE OF KERALA
|
November 12, 2019 |
|
MURUKAN Vs. STATE OF KERALA
|
August 13, 2019 |
|
MUSLIM ASSOCIATION Vs. PROF.E.BASHEER
|
February 6, 2019 |
|
MUSLIM EDUCATIONAL SOCIETY Vs. ESTATE OFFICER
|
November 13, 2019 |
|
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA
|
September 2, 2019 |
|
MUSTHAFA Vs. RAJULA
|
April 11, 2019 |
|
MUSTHAFA P. Vs. STATE OF KERALA
|
June 20, 2019 |
|
MUTHOLY SERVICE CO-OPERATIVE BANK LTD Vs. DISTRICT ELECTION OFFICER AND DISTRICT COLLECTOR
|
August 19, 2019 |
|
MUTTILLATH VALAPPIL VELLACHI Vs. MADHAVI
|
January 3, 2019 |
|
MYTHREYI NAIR.A.G Vs. VAISHAKH
|
November 19, 2019 |
|
MYTHRI RESIDENTS ASSOCIATION Vs. SECRETARY,
|
October 26, 2019 |
|
N NIJIL Vs. STATE OF KERALA
|
August 6, 2019 |
|
N V KRISHNAN S/0 KRISHNAN NAMBIAR Vs. MANAGER, IRITTY HIGHER SECONDARY SCHOOL
|
February 6, 2019 |
|
N. MADHUSOODANAN PILLAI Vs. LOCAL LEVEL MONITORING COMMITTEE
|
January 3, 2019 |
|
N. P. KHADEEJA Vs. N. P. SULAIKHA
|
August 5, 2019 |
|
N. SOMANATHAN Vs. N.PRABHAVATHI
|
July 25, 2019 |
|
N.A. JOHNSON Vs. CHERTHALA MUNICIPALITY
|
February 27, 2019 |
|
N.K.MOHAMMED Vs. THE SUPERINTENDENT OF POLICE
|
February 1, 2019 |
|
N.K.RAJAN Vs. DISTRICT MAGISTRATE/DISTRICT COLLECTOR
|
June 3, 2019 |
|
N.P. PADMANABHAN Vs. STATE OF KERALA
|
October 4, 2019 |
|
N.P.SOMAN Vs. ABRAHAM MAMMEN CHETHOMKARA HOUSE
|
October 3, 2019 |
|
N.R. RAMLAL Vs. STATE OF KERALA
|
November 26, 2019 |
|
N.R.RAMLAL Vs. STATE OF KERALA
|
November 26, 2019 |
|
N.RAJU Vs. BHAVADAS K
|
November 20, 2019 |
|
N.RAVEENDRAN Vs. STATE OF KERALA
|
November 19, 2019 |
|
N.S. BRAHMANANDAN NAIR Vs. STATE OF KERALA
|
October 9, 2019 |
|
N.S. BRAHMANANDAN NAIR Vs. STATE OF KERALA
|
October 15, 2019 |
|
N.S.S. KARAYOGAM Vs. COMMISSIONER OF INCOME TAX
|
October 30, 2019 |
|
N.SIDRATHUL MUNTHAHA Vs. RASHIDA.K.W/O.ABDUL JABBAR
|
April 8, 2019 |
|
N.SREEKUMAR Vs. AUTHORIZED OFFICER
|
October 4, 2019 |
|
N.V. VENUGOPALAN Vs. DISTRICT COLLECTOR, KANNUR DISTRICT
|
January 24, 2019 |
|
N.V.HARIHARA IYER Vs. T.VINOD
|
April 8, 2019 |
|
N.V.MATHEW Vs. BINOY JOHN
|
November 4, 2019 |
|
NAASCO TRADING INDIA PVT. LTD. Vs. UNION OF INDIA
|
May 28, 2019 |
|
NABEESA Vs. STATE OF KERALA
|
December 31, 2019 |
|
NABEESATH M. Vs. EXECUTIVE ENGINEER
|
December 6, 2019 |
|
NADAYARA MUSLIM JAMAATH Vs. KERALA STATE WAKF BOARD
|
September 19, 2019 |
|
NADUVELIPARAMBIL BIJU Vs. STATE OF KERALA
|
July 17, 2019 |
|
NAGARAJAN Vs. STATE OF KERALA
|
November 6, 2019 |
|
NAGARAJAN BHASKARAN Vs. STATE OF KERALA
|
January 14, 2019 |
|
NAGARJUNA HERBAL CONCENTRATES LTD. Vs. STATE OF KERALA
|
November 13, 2019 |
|
NAHALA Vs. ADISH
|
January 7, 2019 |
|
NAICYMOL C.S. Vs. STATE OF KERALA
|
October 16, 2019 |
|
NAINAN.K.NAINAN Vs. STATE OF KERALA
|
July 19, 2019 |
|
NAJEEB Vs. STATE OF KERALA
|
November 26, 2019 |
|
NAJEEB Vs. GURUVAYOOR MUNICIPALITY
|
September 2, 2019 |
|
NAJEEB Vs. STATE OF KERALA
|
August 30, 2019 |
|
NAJEEMATH E Vs. EMPLOYEES STATE INSURANCE CORPORATION THRISSUR
|
July 8, 2019 |
|
NAJMUDHEEN Vs. STATE OF KERALA
|
September 3, 2019 |
|
NAJUN NAZAR Vs. TAHSILDAR
|
November 6, 2019 |
|
NALINAKSHI Vs. STATE OF KERALA
|
March 29, 2019 |
|
NALINI MOHNAN K.M Vs. STATE OF KERALA
|
January 8, 2019 |
|
NALLUSWAMY Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY
|
January 7, 2019 |
|
NAMITHA S. NAIR Vs. V. RAVIKANTH
|
August 20, 2019 |
|
NANDAKUMAR.V.K. Vs. SUB INSPECTOR OF POLICE
|
April 3, 2019 |
|
NANDANAN Vs. STATE OF KERALA
|
June 4, 2019 |
|
NANDU Vs. STATE OF KERALA
|
May 7, 2019 |
|
NANDU Vs. STATE OF KERALA
|
December 5, 2019 |
|
NARAMBRATH RAMADASAN Vs. N. LEELA
|
November 1, 2019 |
|
NARAYANAN Vs. STATE OF KERALA
|
November 8, 2019 |
|
NARAYANAN Vs. STATE OF KERALA
|
June 3, 2019 |
|
NARAYANAN (EXPIRED) Vs. SPECIAL TAHSILDAR (LA)
|
February 11, 2019 |
|
NARAYANAN PUTHIYA VEETTIL Vs. V NISHA
|
January 30, 2019 |
|
NARAYANAN.K.G Vs. SECRETARY
THRIKKAKKARA MUNICIPALITY
|
December 11, 2019 |
|
NASARUDHEEN Vs. STATE OF KERALA
|
November 19, 2019 |
|
NASEEMA Vs. AYURVEDA SIDDHA & UNANI (ASU) DRUGS CONTROLLER (ISM) & LICENSING AUTHORITY
|
January 31, 2019 |
|
NASEEMA I. AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 5, 2019 |
|
NASILA BEEVI N S Vs. SAMEER S A
|
January 10, 2019 |
|
NATIONAL BUILDERS Vs. SECRETARY CHERANALLOOR GRAMA PANCHAYAT
|
January 10, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. JOJO
|
August 19, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. SOMAN N.
|
June 26, 2019 |
|
NATIONAL INSURANCE CO. LTD. Vs. PRASANNA
|
February 26, 2019 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ROOPITHA
|
September 26, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. K.K. ASSAINAR
|
August 19, 2019 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. GRACY
|
September 2, 2019 |
|
NAVAIKULAM SERVICE CO-OPERATIVE BANK LIMITED Vs. DEPUTY COMMISSIONER OF INCOEM TAX
|
September 23, 2019 |
|
NAVIA SEBASTIAN Vs. NIPPON INFRA PROJECT (P) LTD.
|
November 21, 2019 |
|
NAVIN CONSTRUCTION CORPORATION Vs. KERALA WATER AUTHORITY
|
December 2, 2019 |
|
NAZAR Vs. SUB INSPECTOR OF POLICE
|
June 4, 2019 |
|
NAZEEMA K.H. Vs. UNION OF INDIA
|
February 13, 2019 |
|
NAZEER Vs. STATE
|
October 18, 2019 |
|
NAZEER M Vs. STATE OF KERALA
|
December 2, 2019 |
|
NAZEERA BEEVI.R. Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD.
|
February 21, 2019 |
|
NAZIM P.S Vs. DISTRICT COLLECTOR
|
February 11, 2019 |
|
NEELIMA SUSEELANPILLAI Vs. FEDERAL BANK LIMITD
|
February 19, 2019 |
|
NEENA A. Vs. STATE OF KERALA
|
September 24, 2019 |
|
NEETHA KOTIAN Vs. K. SATHISH
|
November 16, 2019 |
|
NEETHU J. Vs. STATE OF KERALA
|
March 18, 2019 |
|
NELSON @ BIJU Vs. THE STATE OF KERALA
|
April 17, 2019 |
|
NENMANIKKARA GRAMA PANCHAYATH Vs. NIXON C.J. AND ORS.
|
June 3, 2019 |
|
NEPTUNE Vs. STATE OF KERALA
|
August 1, 2019 |
|
NESAN NADAR Vs. FR. VINCENT SAMUEL
|
September 24, 2019 |
|
NEYYAR AQUA PRODUCTS Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD
|
March 7, 2019 |
|
NIBIN SHAJI Vs. STATE OF KERALA
|
December 4, 2019 |
|
NICKY K XAVIER Vs. STATE OF KERALA
|
November 16, 2019 |
|
NIDHEESH P.S. Vs. STATE OF KERALA
|
February 12, 2019 |
|
NIDHIN Vs. DHANYA MADHAVAN
|
March 13, 2019 |
|
NIDHIN JOHNY Vs. STATE OF KERALA
|
July 29, 2019 |
|
NIGAM MATHEW PROPRIETOR C K MATHEW & SONS, THRISSUR Vs. COMMISSIONER OF INCOME TAX
|
March 20, 2019 |
|
NIKHIL V.D Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 8, 2019 |
|
NIKHILA RAMAN Vs. STATE OF KERALA
|
November 5, 2019 |
|
NIKSON J. Vs. CHERANALLOOR GRAMA PANCHAYATH
|
November 12, 2019 |
|
NILAVARNISA W/O MUHAMMED ALI Vs. M. M. FAIZAL, S/O.M.K.MUHAMMED
|
January 30, 2019 |
|
NIMISHA V.S. Vs. STATE OF KERALA
|
November 11, 2019 |
|
NINCY M Vs. MANAGER
|
August 5, 2019 |
|
NIRMALA Vs. STATE OF KERALA
|
October 16, 2019 |
|
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
|
August 13, 2019 |
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NIRMALA KUMARI Vs. SUB COLLECTOR/REVENUE DIVISIONAL OFFICER
|
March 20, 2019 |
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NIRMALA VIJAYAN Vs. STATE BANK OF INDIA
|
February 1, 2019 |
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NIRMALA W/O SASI T K Vs. STATE OF KERALA
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April 3, 2019 |
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NISAM.C.K Vs. MANJERI CO-OPERATIVE URBAN BANK LTD
|
October 3, 2019 |
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NISAR Vs. SOUDA @ SOUDABAI
|
June 7, 2019 |
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NISAR Vs. STATE OF KERALA
|
October 28, 2019 |
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NISAR K Vs. KANNUR DISTRICT TOURISM PROMOTION COUNCIL
|
June 10, 2019 |
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NISHA Vs. DISTRICT COLLECTOR AND APPELLATE TRIBUNAL
|
July 23, 2019 |
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NISHA RENJAN Vs. STATE OF KERALA
|
November 26, 2019 |
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NISHAD Vs. NAJMA
|
August 26, 2019 |
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NISHAD MATHEW Vs. STATE OF KERALA
|
November 18, 2019 |
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NISHAD.M.A. Vs. KERALA STATE ELECTRICITY BOARD LTD
|
October 17, 2019 |
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NISHANTH T.H. Vs. STATE OF KERALA
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December 2, 2019 |
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NISSAMUDHEEN Vs. STATION HOUSE OFFICER
|
November 13, 2019 |
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NISSAR Vs. STATE OF KERALA
|
March 21, 2019 |
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NISSAR M.A. Vs. STATE OF KERALA
|
March 29, 2019 |
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NISSAR PUTHALATH Vs. MUHAMMED
|
March 5, 2019 |
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NITHEESH MOHAN Vs. STATE OF KERALA
|
September 5, 2019 |
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NITHEESH P C Vs. EXECUTIVE DIRECTOR AIRPORT AUTHORITY OF INDIA
|
January 7, 2019 |
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NITTA GELATIN INDIA LIMITED Vs. KADUKUTTY GRAMA PANCHAYAT
|
March 22, 2019 |
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NIZAMUKHAN Vs. SUPERINTENDENT OF POLICE (RURAL)
|
February 26, 2019 |
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NL TECHNOLOGIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 23, 2019 |
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NOBBY M. GEORGE Vs. JOSSY JOSEPH
|
November 25, 2019 |
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NOBBY M. GEORGE Vs. JOSSY JOSEPH
|
December 12, 2019 |
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NOBLE JOSE Vs. STATE OF KERALA
|
June 10, 2019 |
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NOBLE THOMAS Vs. STATE OF KERALA
|
November 11, 2019 |
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NOORJAHAN Vs. KALAMASSERY MUNICIPAL COUNCIL
|
December 19, 2019 |
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NOORUMON Vs. REGIONAL TRANSPORT OFFICER
|
January 28, 2019 |
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NOUFAL Vs. SUB INSPECTOR OF POLICE, TOWN NORTH POLICE STATION, PALAKKAD
|
June 25, 2019 |
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NOUFAL Vs. STATE OF KERALA
|
August 8, 2019 |
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NOUFAL Vs. STATE OF KERALA
|
October 15, 2019 |
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NOUFAL K N Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
|
July 17, 2019 |
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NOUFAL.M.S. Vs. CATHOLIC SYRIAN BANK LTD
|
February 12, 2019 |
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NOUSHAD Vs. STATE OF KERALA
|
January 16, 2019 |
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NOUSHAD Vs. STATE OF KERALA
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October 30, 2019 |
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NOUSHAD M. Vs. STATE OF KERALA
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February 22, 2019 |
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NOUSHAD S. Vs. STATE OF KERALA
|
October 14, 2019 |
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NOUSHIYA Vs. ARIDA
|
May 21, 2019 |
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NUJUMUDHEEN S. Vs. STATE BANK OF INDIA
|
April 2, 2019 |
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NYSHA S/O SEKHARAN Vs. P SURESH BABU
|
March 29, 2019 |
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O K ABDULLAKUTTY MAKDOOMI Vs. STATE OF KERALA
|
August 30, 2019 |
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O. GEETHA Vs. STATE OF KERALA
|
December 12, 2019 |
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O. P. ACHUTHANKUTTY Vs. STATE OF KERALA
|
November 11, 2019 |
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O.M.GEORGE Vs. STATE OF KERALA
|
June 7, 2019 |
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O.P. PRAKASH Vs. ASHA
|
September 4, 2019 |
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O.V. DEVAKI Vs. CHIEF GENERAL MANAGER
|
December 5, 2019 |
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O.V.PRASANNA KUMAR Vs. STATE BANK OF INDIA
|
October 10, 2019 |
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OKTOPALS SPORTS Vs. CHANDRAPRAKASH
|
September 19, 2019 |
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OMANA Vs. RETURNING OFFICER TO WAYANAD DISTRICT WHOLESALE CO-OPERATIVE CONSUMERS STORES LTD
|
June 4, 2019 |
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OMANA RAVEENDRAN Vs. STATE OF KERALA
|
April 2, 2019 |
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OMANAKUNJAMMA Vs. DEPUTY COLLECTOR AND COMPETENT AUTHORITY
|
February 28, 2019 |
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ONE EARTH ONE LIFE Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
February 27, 2019 |
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OOLLI BABY Vs. STATE OF KERALA
|
July 26, 2019 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. IDA SIC
|
November 13, 2019 |
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OSL LOGISTICS (P.) LTD. Vs. ASSISTANT STATE TAX OFFICER
|
May 14, 2019 |
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OTHAYOTH HAMEEDALI Vs. MARUNOLI MEETHAL ABDULLA
|
July 19, 2019 |
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OUSEPH KURIAKOSE Vs. DIVISIONAL FOREST OFFICER KOTHAMANGALAM
|
January 11, 2019 |
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P ANAND KUMAR Vs. N RAVINDRAN
|
May 28, 2019 |
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P B JEEVAKUMAR Vs. BIJU M JOHNY
|
August 1, 2019 |
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P BHARATHAN Vs. STATE ELECTION COMMISSION, KERALA
|
January 9, 2019 |
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P K HASHIM S/O MOIDU HAJI Vs. P DINESH
|
April 10, 2019 |
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P K RAVINDRANATHA PANICKER Vs. UNION OF INDIA
|
March 5, 2019 |
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P K SASIDHARAN Vs. SECRETARY TO GOVERNMENT CO-OPERATIVE (C) DEPARTMENT
|
March 1, 2019 |
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P KRISHNANKUTTY Vs. STATE OF KERALA
|
May 22, 2019 |
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P KUNHIKRISHNAN NELLIYADUKKAM HOUSE Vs. STATE OF KERALA
|
April 1, 2019 |
|
P M JOHN Vs. TRAVANCORE SUGARS & CHEMICALS LTD.
|
December 12, 2019 |
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P M MOHAMMED ASHRAF Vs. STATE OF KERALA
|
April 5, 2019 |
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P M THOMAS Vs. DISTRICT COLLECTOR AND ARBITRATOR
|
January 9, 2019 |
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P N SAMBASIVAN Vs. INSPECTOR OF POLICE CBI/SPE, KOCHI
|
May 31, 2019 |
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P P LONAPPAN Vs. ANNAMANADA GRAMA PANCHAYATH
|
January 15, 2019 |
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P PRATHAPACHANDRAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
June 21, 2019 |
|
P S ALPHONSA Vs. STATE OF KERALA
|
January 4, 2019 |
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P S NATARAJ Vs. STATE OF KERALA
|
March 8, 2019 |
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P SUBAIR KUNJU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
January 4, 2019 |
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P SUBASH CHANDRAN Vs. STATE OF KERALA
|
May 27, 2019 |
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P T RAVEENDRAN Vs. KANNUR UNIVERSITY
|
September 19, 2019 |
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P U SARALA Vs. GOPI, S/O VELIAMMA
|
June 6, 2019 |
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P V JOJO S/O VAREED Vs. INDIA CEMENTS CAPITAL & FINANCE LTD
|
January 22, 2019 |
|
P VEENA Vs. STATE OF KERALA SECRETARY TO GOVERNMENT
|
March 8, 2019 |
|
P. D. JOSEPH Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 7, 2019 |
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P. E. SUKUMARAN Vs. THRETHANJALI
|
November 18, 2019 |
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P. LAXMI Vs. STATION HOUSE OFFICER, ADHUR POLICE STATION
|
November 18, 2019 |
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P. PRATHAPACHANDRAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
June 21, 2019 |
|
P. RAMAKRISHNA BHATTAR Vs. COMMR. OF CENTRAL TAXES AND C. EX., COCHIN
|
November 25, 2019 |
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P. UNNIKRISHNAN NAIR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
June 12, 2019 |
|
P. V. YOUSUFF Vs. STATE OF KERALA
|
March 27, 2019 |
|
P. VASU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
January 14, 2019 |
|
P.A.HARIS Vs. STATE OF KERALA
|
December 9, 2019 |
|
P.B.SURENDRAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
|
August 6, 2019 |
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P.C. IBRAHIM Vs. HDFC BANK LTD.
|
May 24, 2019 |
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P.C. KURIAN Vs. STATE OF KERALA
|
February 21, 2019 |
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P.C.JACOB Vs. THE VILLAGE OFFICER
|
January 4, 2019 |
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P.C.MATHEW Vs. THE STATE OF KERALA
|
February 12, 2019 |
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P.C.SHAJI Vs. KERALA WATER AUTHORITY
|
March 21, 2019 |
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P.C.UMMER Vs. STATE OF KERALA
|
November 4, 2019 |
|
P.E. SOUDAMINI Vs. N. SAJEEVAN
|
June 25, 2019 |
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P.E. THOMAS Vs. ABRAHAM JOSE ROCKY
|
June 21, 2019 |
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P.G.JOSHY Vs. JOSE VARGHESE
|
September 19, 2019 |
|
P.G.SUBRAMANIAN Vs. CHIEF ENGINEER
|
March 27, 2019 |
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P.G.VARGHESE Vs. STATE OF KERALA
|
November 1, 2019 |
|
P.GOVINDAN NAMBOOTHIRI Vs. UNION OF INDIA
|
October 22, 2019 |
|
P.H.SALIM Vs. JOJI JOSE
|
December 3, 2019 |
|
P.HARIKUMAR Vs. P.SAJIKUMARAN NAIR
|
December 12, 2019 |
|
P.J.ANTONY Vs. ADDL.THAHASILDAR
|
November 18, 2019 |
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P.K. GOPALAN Vs. STATE OF KERALA
|
April 8, 2019 |
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P.K. RADHA Vs. KOLLAM DISTRICT SCHEDULED CASTE INDUSTRIAL CO OPERATIVE SOCIETY LTD.
|
March 18, 2019 |
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P.K. RAJAN Vs. THE DISTRICT COLLECTOR
|
January 8, 2019 |
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P.K. SUKUMARA PANICKER Vs. STATE OF KERALA
|
December 12, 2019 |
|
P.K. VALSALA Vs. P. NARAYANAN
|
February 28, 2019 |
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P.K.FIROS Vs. STATE OF KERALA
|
July 11, 2019 |
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P.K.HAMZA HAJEE Vs. KERALA STATE WAKF BOARD
|
April 3, 2019 |
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P.K.JAYAKUMAR Vs. STATE OF KERALA
|
December 12, 2019 |
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P.K.MURALI Vs. P.K.VASANTHA
|
March 27, 2019 |
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P.K.OMANA Vs. UNION OF INDIA
|
September 19, 2019 |
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P.K.PAULOSE Vs. ELDHO P.MATHEW
|
November 1, 2019 |
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P.K.SANTHOSH Vs. STATE OF KERALA
|
October 3, 2019 |
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P.K.UNNI Vs. STATE OF KERALA
|
July 23, 2019 |
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P.K.VENUKUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
October 9, 2019 |
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P.KARUNAKARAN Vs. STATE OF KERALA
|
November 14, 2019 |
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P.KARUNAKARAN Vs. STATE OF KERALA
|
November 15, 2019 |
|
P.KURIAKOSE Vs. PIRAVOM MUNICIPALITY
|
March 15, 2019 |
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P.M. THRISANTH Vs. STATION HOUSE OFFICER
|
December 2, 2019 |
|
P.M.JOSHY Vs. LOKNATH BEHRA IPS
|
July 29, 2019 |
|
P.M.SUGATHAN Vs. STATE OF KERALA
|
July 30, 2019 |
|
P.MUHAMMED ABDUL GAFOOR Vs. SECRETARY TO THE GOVERNMENT
|
March 22, 2019 |
|
P.MURALIDHARAN Vs. STATE OF KERALA
|
December 3, 2019 |
|
P.MURALIDHARAN Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION
|
April 4, 2019 |
|
P.N.KRISHNAKUMAR Vs. AGRL.INCOME TAX AND STATE TAX OFFICER SGST DEPARTMENT
|
February 14, 2019 |
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P.NARAYANAN UNNI Vs. KERALA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY
|
January 29, 2019 |
|
P.P. JAYARAJAN Vs. M.P. SUNITHAKUMARI
|
January 15, 2019 |
|
P.P.GEORGE Vs. THE KHADI & VILLAGE INDUSTRIES COMMISSION 3 IRLA ROAD
|
February 27, 2019 |
|
P.P.RAGHAVAN NAIR Vs. C.P.RAFEEQ
|
January 31, 2019 |
|
P.R. JALAJA Vs. THRISSUR MUNICIPAL CORPORATION
|
November 1, 2019 |
|
P.R. MINI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 5, 2019 |
|
P.R. SANTHOSH KUMAR Vs. FOOD INSPECTOR MOBILE VIGILANCE SQUAD
|
April 3, 2019 |
|
P.RAJU Vs. STATE OF KERALA
|
October 3, 2019 |
|
P.RAJU @ RAJU PUTHENVEEDU Vs. REGIONAL PASSPORT OFFICER
|
August 21, 2019 |
|
P.S. SANTHOSH KUMAR Vs. COMMANDANT
|
January 22, 2019 |
|
P.S.KUSUMAKUMARI Vs. STATE OF KERALA
|
October 30, 2019 |
|
P.S.MURALEEDHARAN Vs. REGISTRAR OF TRADE UNIONS
|
August 30, 2019 |
|
P.S.SELINA Vs. STATE OF KERALA
|
November 25, 2019 |
|
P.S.SUJETH Vs. C.S.RAMESH
|
October 3, 2019 |
|
P.SATHEESH Vs. TUNJATHU EZHUTHACHAN MALAYALAM UNIVERSITY
|
November 26, 2019 |
|
P.SIVAPRASAD, Vs. ALAPPUZHA MUNICIPALITY
|
October 28, 2019 |
|
P.SURESH BABU IAS Vs. STATE OF KERALA
|
May 31, 2019 |
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P.T. JOSEPH, PROPRIE Vs. KABEER HUSAIN MINANN
|
December 6, 2019 |
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P.U.MOHAMMED BASHEER Vs. N.P.SULAIKHA
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July 8, 2019 |
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P.V. BYJU Vs. STATE OF KERALA
|
November 12, 2019 |
|
P.V. MUHAMMED Vs. THE SUB INSPECTOR OF POLICE
|
February 6, 2019 |
|
P.V. SAKKARIYA Vs. KARUVANTHIRUTHY SERVICE CO-OPERATIVE BANK LTD.
|
August 8, 2019 |
|
P.V.ANILKUMAR Vs. M.R.UNNI
|
February 15, 2019 |
|
P.V.GEORGE Vs. DEPUTY DIRECTOR
|
July 30, 2019 |
|
P.V.HARIKRISHNAN Vs. STATE OF KERALA
|
October 10, 2019 |
|
P.V.MOHAMMED ABDUL KAREEM FAISAL Vs. CORPORATION OF KOCHI
|
November 7, 2019 |
|
P.V.P.BABU Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
|
March 28, 2019 |
|
P.V.PRASANNA Vs. STATE OF KERALA
|
October 17, 2019 |
|
P.V.SURESH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL)
|
May 27, 2019 |
|
P.VEENA Vs. STATE OF KERALA
|
October 3, 2019 |
|
P.VENU Vs. UNION OF INDIA
|
December 18, 2019 |
|
PACHAPPAN Vs. STATE OF KERALA
|
June 28, 2019 |
|
PADATHUKALANGARA MARAKKAR Vs. MANATHU PARAMBIL SABIRA
|
January 28, 2019 |
|
PADMINI AMMA Vs. KARTHIYANI AMMA
|
October 1, 2019 |
|
PAITHRUKAM POURA SAMITHY SOCIETY Vs. MOHAMMAD MUSTHAFA P.K.
|
October 15, 2019 |
|
PALAKKAD DISTRICT CO-OPERATIVE RUBBER MARKETING SOCIETY LTD. Vs. BABY LUCOSE
|
December 18, 2019 |
|
PALAKKAL AHAMMED ISMAIL Vs. KOZHIKODE MUNICIPAL CORPORATION
|
May 14, 2019 |
|
PALLAKKAN SAJINA Vs. SUB REGISTRAR
|
January 14, 2019 |
|
PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION, THIRUVANANTHAPURAM
|
January 30, 2019 |
|
PALLIKKARA MUSLIM JAMA-ATH Vs. SUPERINTENDENT OF POLICE
|
November 19, 2019 |
|
PANATHADI PANCHAYATH VANITHA SERVICE CO-OPERATIVE SOCIETY LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KASARAGOD
|
February 20, 2019 |
|
PANEERSELVEN Vs. PALAKKAD MUNICIPALITY
|
January 3, 2019 |
|
PANKAJAKSHAN Vs. PRABHAKARA MENON
|
September 25, 2019 |
|
PANTHANTA NARAYANAN Vs. STATE OF KERALA
|
May 28, 2019 |
|
PARAGON STEELS PRIVATE LIMITED Vs. STATE OF KERALA
|
October 29, 2019 |
|
PARAKKADAVIL MOHAMMED KUNJU ANSARI Vs. INCOME TAX OFFICER
|
October 4, 2019 |
|
PARAKKAL MADHAVI Vs. GOVERNMENT OF KERALA
|
February 21, 2019 |
|
PARISONS ROLLER FLOUR MILLS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
|
February 1, 2019 |
|
PARVEEN IBRAHIM Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 24, 2019 |
|
PATHUMMA Vs. AUTHORISED OFFICER
|
September 20, 2019 |
|
PATHUMUTHUMMA Vs. KHAJA MOIDEEN
|
May 29, 2019 |
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PATRICK DAVIS Vs. IRINJALAKUDA MUNICIPALITY
|
March 8, 2019 |
|
PAUL Vs. STATE OF KERALA
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June 7, 2019 |
|
PAUL JOSEPH Vs. STATE OF KERALA
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December 11, 2019 |
|
PAUL MANI Vs. SPECIAL DEPUTY COLLECTOR & COMPETENT AUTHORITY (SALO)
|
August 5, 2019 |
|
PAULOSE Vs. KUNNATHUNADU GRAMA PANCHAYATH
|
November 21, 2019 |
|
PAULOSE ABRAHAM Vs. STATE OF KERALA
|
October 4, 2019 |
|
PAULOSE P.C. Vs. STATE OF KERALA
|
March 5, 2019 |
|
PAULSON Vs. MAINTENANCE APPELLATE TRIBUNAL AND DISTRICT
COLLECTOR
|
December 12, 2019 |
|
PAURASAMITHI VADAYAMPADY Vs. STATE OF KERALA
|
December 18, 2019 |
|
PAVITHRI Vs. STATE OF KERALA
|
November 19, 2019 |
|
PAVIYAN.C.KONATH Vs. STATE OF KERALA
|
November 14, 2019 |
|
PAYANTHONTH MOOSA Vs. COMMISSIONER OF LAND
|
February 5, 2019 |
|
PAYAPPAR SREE DHARMA SASTHA ADVISORY COMMITTEE Vs. A.K. JOSEPH
|
June 12, 2019 |
|
PAZHANIMALA Vs. THANKA
|
December 9, 2019 |
|
PAZHANIMALA AND ORS. Vs. THANKA AND ORS.
|
October 9, 2019 |
|
PENANGAL PRABHAKARAN NAMBIAR Vs. AHAMED KOYA
|
September 26, 2019 |
|
PENIEL CASHEW COMPANY Vs. AHCOM SARL
|
December 6, 2019 |
|
PERINGOM STONE CRUSHER Vs. SUB DIVISIONAL MAGISTRATE
|
December 5, 2019 |
|
PERIYADINESH Vs. STATE OF KERALA
|
August 27, 2019 |
|
PETROLEUM TRADERS WELFARE AND LEGAL SERVICE SOCIETY Vs. UNION OF INDIA
|
May 29, 2019 |
|
PHILIP JOSE Vs. KERALA WATER AUTHORITY
|
August 21, 2019 |
|
PHILIP P. MATHEW Vs. REGIONAL TRANSPORT AUTHORITY
|
July 23, 2019 |
|
PIAS Vs. STATE OF KERALA
|
December 6, 2019 |
|
PITHAVADIAN AND PARTNERS Vs. DIRECTOR, CO-OPERATIVE ACADEMY OF PROFFESSIONAL EDUCATION
|
June 5, 2019 |
|
PLAY GAMES 24X7 PRIVATE LIMITED Vs. RAMACHANDRAN K.
|
October 11, 2019 |
|
PODIMON Vs. STATE OF KERALA
|
January 23, 2019 |
|
POLICE HOUSING CO-OPERATIVE SOCIETY LTD Vs. KERALA STATE COOPERATIVE ELECTION COMMISSION
|
July 30, 2019 |
|
POLYCAB INDIA LIMITED Vs. STATE OF KERALA
|
November 27, 2019 |
|
POLYMER DESIGNS & MOULDINGS Vs. STATE OF KERALA
|
September 27, 2019 |
|
PONNAMMA Vs. AKHILA GOPINATH
|
March 13, 2019 |
|
PONNAMMA W/O LATE PURUSHOTHAMAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, GOVT SECRETARIAT, THIRUVANANTHAPURAM
|
May 3, 2019 |
|
PONNUCHAMI Vs. CHELLAMUTHU
|
February 27, 2019 |
|
POOKUNJU A Vs. B.ANANDAKUTTAN NAIR
|
August 7, 2019 |
|
POOMULLI NEELAKANDAN NAMBOODIRIPAD MEMORIAL AYURVEDA MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
|
July 16, 2019 |
|
POOTHADI GRAMA PANCHAYATH Vs. S.C.SUKUMARAN
|
November 18, 2019 |
|
POOTHETTU JOHN Vs. KALIYATH AHAMMED
|
June 18, 2019 |
|
POPULAR VEHICLES AND SERVICES LIMITED Vs. UNION OF INDIA
|
January 14, 2019 |
|
PRABAKARAN Vs. STATE OF KERALA
|
October 16, 2019 |
|
PRABHAKARAN Vs. KOTTUKAL GRAMA PANCHAYATH
|
January 14, 2019 |
|
PRABHAKARAN C Vs. STATE OF KERALA
|
February 19, 2019 |
|
PRABHEESH.M Vs. M/S. CALICUT CITY SERVICE CO-OPERATIVE BANK LTD CITY BANK BUILDING
|
March 26, 2019 |
|
PRADEEP KUMAR Vs. STATE OF KERALA
|
October 28, 2019 |
|
PRADEEP KUMAR Vs. SECRETARY KOLLAM MUNICIPAL CORPORATION
|
November 13, 2019 |
|
PRADEEP KUMAR D. Vs. STATE OF KERALA
|
December 6, 2019 |
|
PRADEEP KUMAR.A Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
|
April 9, 2019 |
|
PRADEEP PACHIKARA PACHIKARA HOUSE Vs. M/S.SELECT SECURITIES LIMITED
|
March 12, 2019 |
|
PRADEESH Vs. STATE OF KERALA
|
January 14, 2019 |
|
PRADEESH Vs. STATE OF KERALA
|
July 19, 2019 |
|
PRADHEEP K.K. Vs. REGIONAL TRANSPORT AUTHORITY
|
September 17, 2019 |
|
PRAISEMON Vs. RINU JOSE
|
December 6, 2019 |
|
PRAJIKUMAR Vs. STATE OF KERALA
|
December 10, 2019 |
|
PRAKASAN C.K. Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
September 17, 2019 |
|
PRAKASAN K.M. Vs. P. VISWANATHAN
|
July 23, 2019 |
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PRAKASH Vs. STATE OF KERALA
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June 4, 2019 |
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PRAKASH Vs. STATE OF KERALA
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November 1, 2019 |
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PRAKASH A Vs. STATE OF KERALA
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March 6, 2019 |
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PRAKASH BABU Vs. STATE OF KERALA
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April 11, 2019 |
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PRAKASH CONSTROWELL LIMITED Vs. KERALA STATE INFORMATION TECHNOLOGY INFRASTRUCTURE LTD
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January 28, 2019 |
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PRAKASH PHILIPOSE Vs. STATE OF KERALA AND ORS.
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December 13, 2019 |
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PRAKASHAN Vs. STATE OF KERALA
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December 24, 2019 |
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PRAMOD DAS Vs. KOMALAVALLY
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February 20, 2019 |
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PRAMOD E.K. Vs. LOUNA V.C.
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January 14, 2019 |
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PRAMOD KUMAR K.N. Vs. STATE OF KERALA
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November 27, 2019 |
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PRAMOD KUMAR SAVITA Vs. UNION OF INDIA
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July 1, 2019 |
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PRAMOD N.E. Vs. STATE OF KERALA
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August 27, 2019 |
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PRAMODH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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February 20, 2019 |
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PRANAV Vs. STATE OF KERALA
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December 31, 2019 |
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PRANAV.K.S Vs. CENTRAL BOARD
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January 25, 2019 |
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PRANAV.K.S. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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January 25, 2019 |
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PRASAD Vs. STATE OF KERALA
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April 4, 2019 |
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PRASAD Vs. STATE OF KERALA
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March 21, 2019 |
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PRASAD K.N. Vs. STATE OF KERALA
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April 4, 2019 |
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PRASAD M.N. AND OTHERS Vs. STATE OF KERALA AND OTHERS
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November 22, 2019 |
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PRASAD. T. Vs. IRITTY MUNICIPALITY
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February 26, 2019 |
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PRASANNA.B Vs. KABEER.P.K.
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May 21, 2019 |
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PRASANNAKUMAR Vs. STATION HOUSE OFFICER, MAVELIKKARA POLICE STATION
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January 7, 2019 |
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PRASANTH @ THIRUPATHI Vs. STATE OF KERALA
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May 3, 2019 |
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PRASANTH KUMAR Vs. DIRECTOR OF DAIRY DEVELOPMENT DEPARTMENT PATTOM PATTOM P.O
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May 22, 2019 |
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PRASANTH NELSON Vs. STATE OF KERALA
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September 18, 2019 |
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PRASEETHA Vs. HDFC BANK LTD
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May 31, 2019 |
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PRASEETHA P. Vs. STATE OF KERALA
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March 22, 2019 |
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PRASOBH KAMAL Vs. BRANCH MANAGER, STATE BANK OF INDIA
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February 21, 2019 |
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PRASOON N. Vs. STATE OF KERALA
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November 12, 2019 |
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PRATHAP P. Vs. STATE OF KERALA
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March 21, 2019 |
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PRAVEEN Vs. REGIONAL TRANSPORT OFFICER
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February 22, 2019 |
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PRAVEEN P. Vs. KERALA SMALL INDUSTRIES DEVELOPMENT
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November 19, 2019 |
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PRAVEENDAS Vs. STATE OF KERALA
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November 19, 2019 |
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PRAVEENKUMAR Vs. STATE OF KERALA
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November 13, 2019 |
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PRAVEESH R Vs. STATE OF KERALA
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June 19, 2019 |
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PREEJITH K.P. Vs. STATE OF KERALA
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May 24, 2019 |
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PREETHA Vs. DAMODHARAN PUTHIYAVEEDU
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September 23, 2019 |
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PREETHA VINOD Vs. VINOD XAVIER
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August 14, 2019 |
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PREMAKUMAR Vs. KERALA GRAMIN BANK
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March 8, 2019 |
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PREMASUKUMAR Vs. SECRETARY, HIGHER EDUCATION DEPARTMENT
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June 11, 2019 |
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PREMCHAND Vs. VIJAYAKUMARAN NAIR S
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February 20, 2019 |
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PREMLAL Vs. STATE OF KERALA
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November 25, 2019 |
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PRESIDENT, PANDARAPARAMBIL DHARMADHAIVA TRUST POONJIKKARA Vs. TAHSILDAR (LR), TALUK OFFICE, KANAYANNOOR
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February 19, 2019 |
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PRINCE JOSEPH Vs. AUTHORISED OFFICER
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July 1, 2019 |
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PRINCIPAL CHIEF CONSERVATOR(FOREST LAND AND RESOURCES) Vs. REJILAL T S
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June 24, 2019 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KUNDAYAM SERVICE CO-OPERATIVE BANK LTD
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June 7, 2019 |
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PRINCIPAL JAWAHARLAL COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. CHAIRMAN ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA
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October 3, 2019 |
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PRINCIPAL KANNUR MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
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November 22, 2019 |
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PRINCIPAL NIRMALA COLLEGE OF ENGINEERING Vs. ADMISSION SUPERVISORY COMMITTEE
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October 4, 2019 |
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PRINCIPAL PMS COLLEGE OF DENTAL SCIENCES AND RESEARCH NALANCHIRA Vs. ADMISSION SUPERVISORY COMMITTEE
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April 9, 2019 |
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PRINCIPAL SECRETARY, FOREST AND WILD LIFE (F) DEPARTMENT Vs. P.RADHAKRISHNA PILLAI
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June 18, 2019 |
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PRINCIPAL, KMCT MEDICAL COLLEGE Vs. FEE REGULATYORY COMMITTEE
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February 28, 2019 |
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PRINCIPAL, PRESENTATION PUBLIC SCHOOL Vs. STATE OF KERALA
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May 7, 2019 |
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PRINCIPAL, RAJAGIRI PUBLIC SCHOOL Vs. STATE OF KERALA
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May 7, 2019 |
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PRINCIPAL, ST. PIUS X COLLEGE Vs. KANNUR UNIVERSITY
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August 21, 2019 |
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PRINCIPAL,ALFEEN PUBLIC SCHOOL Vs. STATE OF KERALA
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April 24, 2019 |
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PRINCY ANTO Vs. GEOLOGIST, MININ
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December 11, 2019 |
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PRINCY GEORGE Vs. STATE BANK OF INDIA
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December 4, 2019 |
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PRIORITY GOLD PVT. LTD. Vs. ASSISTANT COMMISSIONER OF STATE TAX, SPECIAL CIRCLE AND ORS.
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August 6, 2019 |
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PRIYA Vs. BIJU JOSEPH
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September 26, 2019 |
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PRIYA KURIAN Vs. STATE OF KERALA
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August 2, 2019 |
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PRIYA NAIR R. Vs. THE DISTRICT COLLECTOR AND MAINTENANCE APPELLATE TRIBUNAL
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June 20, 2019 |
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PRIYA S Vs. D RETNAKUMAR
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May 27, 2019 |
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PRIYARENJINI S Vs. STATE OF KERALA
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May 22, 2019 |
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PROF (DR.) P.T. RAVEENDRAN Vs. KANNUR UNIVERSITY
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September 19, 2019 |
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PROF.BASHEER.E Vs. MUSLIM ASSOCIATION TRIVANDRUM
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October 29, 2019 |
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PROJECTS & EQUIPMENTS CORPORATION LTD. Vs. DEBTS RECOVERY TRIBUNAL, ERNAKULAM HOUSING BOARD BUILDINGS
|
July 18, 2019 |
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PROMOD Vs. STATE OF KERALA
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January 9, 2019 |
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PROXIN PAUL Vs. STATE OF KERALA
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October 4, 2019 |
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PULIKKATTIL TRADERS Vs. AVM MARKETING
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November 21, 2019 |
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PUNARJANI CHARITABLE TRUST Vs. STATE OF KERALA
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February 12, 2019 |
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PURUSHOTHAMAN Vs. STATE OF KERALA
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February 8, 2019 |
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PURUSHOTHAMAN NAIR.P.N. Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
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June 6, 2019 |
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PUSHKARRAJ CONSTRUCTIONS PVT LTD Vs. SILPPI CONSTRUCTIONS AND CONTRACTORS
|
June 13, 2019 |
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PUSHPAKARAN Vs. STATE OF KERALA
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September 18, 2019 |
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PUSHPAN, S/O.SURENDRAN Vs. STATE OF KERALA
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March 12, 2019 |
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PUTHIYA PURAYIL KANAMADATHIL VALSALAN Vs. SULOCHANA K. C.
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November 6, 2019 |
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PUTHIYA VEETIL KRISHNAN NAIR Vs. KANNUR UNIVERSITY
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November 16, 2019 |
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PUTHIYAPURAYIL GOVINDHAN Vs. UNION OF INDIA
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November 20, 2019 |
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PYLO Vs. STATE OF KERALA
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August 8, 2019 |
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QLIFE CONSUMER PRODUCTS PVT. LTD Vs. SUB INSPECTOR OF POLICE
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April 3, 2019 |
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R HARI Vs. THODUPUZHA MUNCIPALITY
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January 21, 2019 |
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R JAIKRISHNAN Vs. PRAVEEN KUMAR G
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October 11, 2019 |
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R S DINESHAN Vs. KERALA STATE DEVELOPMENT CORPORATION
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May 22, 2019 |
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R. ARUNRAJ Vs. STATION HOUSE OFFICER
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December 2, 2019 |
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R. DHANALAKSHMI AND ORS. Vs. THE SENIOR MANAGER, UNION BANK OF INDIA AND ORS.
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December 18, 2019 |
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R. GANGADHARAN NAIR Vs. PADMANABHAN M. N.
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July 9, 2019 |
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R. RAJEEV Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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January 7, 2019 |
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R. SHANMUGAM Vs. DISTRICT COLLECTOR
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March 12, 2019 |
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R. BALAKRISHNA PILLAI Vs. STATE OF KERALA
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January 4, 2019 |
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R.D.SUBRAMONIAN Vs. C. B. SUKUMARA KURUP
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June 26, 2019 |
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R.JAYAKUMAR Vs. STATE OF KERALA
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November 21, 2019 |
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R.KRISHNAMOORTHY Vs. COCHIN PORT TRUST
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October 25, 2019 |
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R.P. PATEL Vs. ASST. COMMISSIONER OF INCOME TAX
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January 3, 2019 |
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R.RAMANUJAN Vs. PENINSULAR SOFTWARES LTD
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February 25, 2019 |
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R.SHAIJU Vs. KERALA STATE CO-OPERATIVE BANK
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January 10, 2019 |
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RADHA J Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD
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June 14, 2019 |
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RADHA SREEDHARAN Vs. KERALA STATE FINANCE ENTERPRISES HEAD OFFICE
|
May 22, 2019 |
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RADHAKRISHNA PILLAI Vs. STATE OF KERALA
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November 5, 2019 |
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RADHAKRISHNAN Vs. S.I. OF POLICE
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May 20, 2019 |
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RADHAKRISHNAN V M Vs. KERALA STATE ELECTRICITY BOARD
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May 27, 2019 |
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RADHAKRISHNAN@SUNDARAN Vs. STATE OF KERALA
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November 25, 2019 |
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RADHAMONY Vs. SURENDRAN
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March 22, 2019 |
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RAFEEK C.A. Vs. KERALA STATE ELECTRICITY BOARD LTD.
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August 13, 2019 |
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RAFEEK.C.A Vs. KERALA STATE ELECTRICITY BOARD LTD.
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June 14, 2019 |
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RAFEEQ, S/O SHAJAHAN Vs. STATE OF KERALA
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February 4, 2019 |
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RAGHAVAN Vs. STATE OF KERALA
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February 6, 2019 |
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RAGHAVAN Vs. PADMAVATHY
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June 20, 2019 |
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RAGHUNADHAN C. Vs. KERALA STATE COUNCIL FOR SCIENCE AND TECHNOLOGY
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December 5, 2019 |
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RAGHUNATH.K.V Vs. STATE BANK OF INDIA
|
June 6, 2019 |
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RAGHUTHAMAN Vs. P.P. MUHAMMADALI
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March 25, 2019 |
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RAGINI Vs. DISTRICT POLICE CHIEF
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July 16, 2019 |
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RAHANA Vs. PUNJAB NATIONAL BANK
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February 21, 2019 |
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RAHEL ABRAHAM Vs. KERALA STATE POLLUTION CONTROL BOARD
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November 6, 2019 |
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RAHIM Vs. SECRETARY, ATTINGAL MUNICIPALITY
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January 15, 2019 |
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RAHUL Vs. STATE OF KERALA
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March 15, 2019 |
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RAHUL Vs. STATE OF KERALA
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August 13, 2019 |
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RAHUL @ MAKKU Vs. STATE OF KERALA
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April 9, 2019 |
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RAHUL T Vs. STATE OF KERALA
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December 18, 2019 |
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RAJADHANI EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNION OF INDIA
|
December 12, 2019 |
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RAJAMMA Vs. STATE OF KERALA
|
January 25, 2019 |
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RAJAMMA JOSEPH Vs. STATE OF KERALA
|
December 16, 2019 |
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RAJAMMA T.D. Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED
|
January 11, 2019 |
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RAJAMMA, W/O PEETHAMBARAN Vs. K N SANKARA PILLAI
|
April 3, 2019 |
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RAJAN Vs. STATE OF KERALA
|
November 15, 2019 |
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RAJAN Vs. CHALAKKUDY MUNICIPALITY
|
February 14, 2019 |
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RAJAN Vs. STATE OF KERALA
|
March 12, 2019 |
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RAJAN Vs. STATE OF KERALA
|
February 13, 2019 |
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RAJAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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August 19, 2019 |
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RAJAN Vs. STATE OF KERALA
|
November 18, 2019 |
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RAJAN A.V Vs. MALABAR DEVASWOM BOARD
|
April 3, 2019 |
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RAJAN JEWELLARY Vs. THE COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, COCHIN
|
February 14, 2019 |
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RAJAN N. P. Vs. LATHA RAJAN
|
September 24, 2019 |
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RAJAN.N.P. Vs. LATHA RAJAN
|
July 9, 2019 |
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RAJANI ARINGOTTIL D/O RAVEENDRAN Vs. JIJIN VENGILATT, S/O MUKUNDAN
|
March 14, 2019 |
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RAJANI M.T Vs. MUNICIPAL CORPORATION OF KOZHIKODE KOZHIKODE
|
November 8, 2019 |
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RAJASTHAN MARBLES Vs. ASSISTANT STATE TAX OFFICER
|
July 11, 2019 |
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RAJAT SHARMA Vs. STATE OF KERALA
|
June 13, 2019 |
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RAJEESH Vs. STATE OF KERALA
|
November 20, 2019 |
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RAJEESH, S/O.AHAMMED FAIZAL Vs. DISTRICT COLLECTOR
|
March 5, 2019 |
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RAJEEV Vs. STATE OF KERALA
|
December 2, 2019 |
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RAJEEV K.R Vs. STATE OF KERALA
|
August 14, 2019 |
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RAJEEV KOSHY Vs. SUB INSPECTOR OF POLICE
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July 24, 2019 |
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RAJEEV P C Vs. STATE OF KERALA
|
October 11, 2019 |
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RAJEEVAN Vs. STATE OF KERALA
|
November 6, 2019 |
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RAJENDRA PRASAD P. Vs. STATE OF KERALA
|
December 3, 2019 |
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RAJENDRAN Vs. STATE OF KERALA
|
March 22, 2019 |
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RAJENDRAN PILLAI Vs. STATE POLICE COMPLAINTS AUTHORITY
|
August 16, 2019 |
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RAJENDRAN PILLAI AND OTHERS Vs. STATE AND OTHERS
|
July 12, 2019 |
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RAJENDRAN, S/O BALAKRISHNA PILLAI Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA
|
January 28, 2019 |
|
RAJESH Vs. STATE OF KERALA
|
October 29, 2019 |
|
RAJESH Vs. SUB INSPECTOR OF POLICE, KURATHIKAD
|
August 16, 2019 |
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RAJESH Vs. DISTRICT MAGISTRATE (DISTRICT COLLECTOR), ALAPPUZHA
|
August 26, 2019 |
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RAJESH Vs. STATE OF KERALA
|
June 7, 2019 |
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RAJESH Vs. EXCISE CIRCLE INSPECTOR
|
May 10, 2019 |
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RAJESH Vs. STATE OF KERALA
|
December 27, 2019 |
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RAJESH GOPALAKRISHNAN Vs. STATE OF KERALA
|
September 3, 2019 |
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RAJESH JOSEPH Vs. SECRETARY TO GOVERNMENT
|
November 19, 2019 |
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RAJESH KOMATH ASSISTANT PROFESSOR Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS
|
August 16, 2019 |
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RAJESH P.B. Vs. STATE OF KERALA
|
October 30, 2019 |
|
RAJESH P.J. Vs. SABU V.A.
|
February 18, 2019 |
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RAJESH PAUL Vs. STATE OF KERALA
|
February 26, 2019 |
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RAJESH SIVASANKARA PILLAI Vs. FEDERAL BANK LTD.
|
June 20, 2019 |
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RAJESH V.A. Vs. STATE OF KERALA
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November 20, 2019 |
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RAJESH.K.K. Vs. STATE OF KERALA
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March 12, 2019 |
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RAJESH.V.T Vs. MULAKUZHA SERVICE CO-OPERATIVE BANK LTD
|
June 10, 2019 |
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RAJESWARY, D/O VETTILAPAI Vs. CHELLAPPAN
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April 8, 2019 |
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RAJITH, S/O.KUNHIRAMAN Vs. STATE OF KERALA
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November 20, 2019 |
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RAJIV KUMAR Vs. UNION OF INDIA
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July 2, 2019 |
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RAJKUMAR R. Vs. UNION OF INDIA
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October 11, 2019 |
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RAJU Vs. NALLUR NARAYANA L.P. BASIC SCHOOL
|
August 5, 2019 |
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RAJU Vs. STATE OF KERALA REPRESENTED BY DGP
|
January 30, 2019 |
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RAJU Vs. STATE OF KERALA
|
November 4, 2019 |
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RAJU @ KARU @ RARU S/O KUNJAN Vs. STATE OF KERALA REPRESENTED BY CIRCLE INSPECTOR.OF POLICE, KALLOORKAD POLICE STATION
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April 4, 2019 |
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RAJU CHACKO Vs. STATE OF KERALA AND ORS.
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June 18, 2019 |
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RAJU CHACKO, ADUKUZHILYIL HOUSE Vs. STATE OF KERALA
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January 15, 2019 |
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RAJU MUNDIYANIPURATH Vs. OORANGATTIRI SERVICE CO-OPERATIVE BANK
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September 19, 2019 |
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RAJU P Vs. STATE POLICE CHIEF
|
August 9, 2019 |
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RAJU SEBASTIAN, S/O ITTIAVIRA DEVASIA Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT
|
September 4, 2019 |
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RAKESH PANDIT Vs. STATE OF KERALA
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August 27, 2019 |
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RAM Vs. DEEPAK
|
May 30, 2019 |
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RAMA KRISHNAN @ KARIKUTTY Vs. STATE OF KERALA
|
March 29, 2019 |
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RAMACHANDRAN Vs. NANDAKUMARAN
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February 14, 2019 |
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RAMACHANDRAN Vs. SECRETARY, PARAPPUKKARA GRAMA PANCHAYATH
|
October 9, 2019 |
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RAMACHANDRAN Vs. STATE OF KERALA
|
February 4, 2019 |
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RAMACHANDRAN Vs. STATE OF KERALA
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November 28, 2019 |
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RAMACHANDRAN K. Vs. STATE OF KERALA
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November 20, 2019 |
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RAMACHANDRAN K. Vs. CIRCLE INSPECTOR OF POLICE PERINTHALMANNA
|
January 24, 2019 |
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RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
March 27, 2019 |
|
RAMACHANDRAN NAIR Vs. RAGHAVAN NAIR
|
July 24, 2019 |
|
RAMACHANDRAN T.K. Vs. BALACHANDRAN K.
|
September 24, 2019 |
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RAMACHANDRAN V.G. Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
|
March 6, 2019 |
|
RAMADAS M.R. Vs. THE NATIONAL HIGHWAY AUTHORITY
|
January 16, 2019 |
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RAMADAS.K Vs. STATE OF KERALA
|
November 27, 2019 |
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RAMAKRISHNAN Vs. STATE OF KERALA
|
October 29, 2019 |
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RAMAKRISHNAN Vs. SUNITHA
|
August 22, 2019 |
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RAMANANDA ASRAMAM Vs. SADANANDASWAMI
|
August 7, 2019 |
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RAMARAJ Vs. STATE OF KERALA
|
December 2, 2019 |
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RAMDAS KADIRUR Vs. A. KANAKAPPAN
|
December 18, 2019 |
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RAMDAS.N Vs. CANARA BANK
|
March 26, 2019 |
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RAMESAN AND ORS. Vs. MANOJ KUMAR K. AND ORS.
|
July 2, 2019 |
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RAMESH Vs. STATE OF KERALA
|
January 28, 2019 |
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RAMESH KUMAR SUB INSPECTOR OF POLICE Vs. STATE OF KERALA
|
March 20, 2019 |
|
RAMESHAN A. Vs. STATE OF KERALA
|
July 11, 2019 |
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RAMKUMAR S. Vs. STATE OF KERALA
|
May 3, 2019 |
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RAMLAL N.R. Vs. STATE OF KERALA
|
November 26, 2019 |
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RAMSHINA V.P. Vs. STATE OF KERALA
|
March 13, 2019 |
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RAMYA RAVINDRAN P. Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 1, 2019 |
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RANGANADHAN.N.N Vs. PEOPLES URBAN CO-OPERATIVE BANK LTD
|
May 29, 2019 |
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RANGANATHAN Vs. STATE OF KERALA
|
March 8, 2019 |
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RANGE FOREST OFFICER Vs. LALITHA MURALEEDHARAN
|
December 6, 2019 |
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RANGORATH GOKUL PRASAD Vs. STATE OF KERALA
|
January 14, 2019 |
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RANGORATH GOKUL PRASAD Vs. STATE OF KERALA
|
January 14, 2019 |
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RANI.V.J Vs. ASSISTANT REGISTRAR/SPECIAL SALE OFFICER
|
May 31, 2019 |
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RANJAN M. Vs. K. SAROJINI AMMA
|
August 13, 2019 |
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RANJANA Vs. CORPORATION OF THRISSUR MUNICIPAL OFFICE ROAD, KURUPPAM
|
August 7, 2019 |
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RANJINI RAMASWAMY Vs. JOSHY GEORGE
|
October 25, 2019 |
|
RAPHY.C.L Vs. REJI THOMAS
|
August 2, 2019 |
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RASHEED Vs. STATE OF KERALA
|
April 24, 2019 |
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RASHEED Vs. STATE OF KERALA
|
October 3, 2019 |
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RASHEED BASHEER Vs. STATE OF KERALA
|
March 15, 2019 |
|
RASHID M.P. Vs. STATE OF KERALA
|
November 27, 2019 |
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RASHMI GAS Vs. ASSISTANT COMMISSIONER OF POLICE THRIKKAKARA
|
October 3, 2019 |
|
RASHTRA DEEPIKA LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND ORS.
|
October 4, 2019 |
|
RATHEESH Vs. STATE OF KERALA
|
September 25, 2019 |
|
RATHEESH Vs. STATE OF KERALA
|
February 8, 2019 |
|
RATHEESH Vs. STATE OF KERALA
|
October 11, 2019 |
|
RATHEESH @ KANNAN Vs. STATE OF KERALA
|
March 12, 2019 |
|
RATHEESH M.A. Vs. STATE OF KERALA
|
January 11, 2019 |
|
RATHEESH M.N Vs. M.P.DINESH
|
March 19, 2019 |
|
RATHEESH M.N Vs. DEBT RECOVERY TRIBUNAL
|
February 19, 2019 |
|
RATHEESH P. Vs. STATE OF KERALA
|
December 5, 2019 |
|
RATNAKARAN Vs. STATE OF KERALA
|
March 14, 2019 |
|
RAUN JOSEPH Vs. STANDARD CHARTERED PLC
|
May 22, 2019 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
August 9, 2019 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
February 13, 2019 |
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RAVEENDRAN C.K. Vs. EMPLOYEES STATE INSURANCE CORPORATION
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November 27, 2019 |
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RAVEENDRAN NAIR SON OF NARAYANAN NAIR Vs. RAMAN NAIR SON OF NARAYANAN NAIR
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January 29, 2019 |
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RAVEENDRAN PILLAI Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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July 29, 2019 |
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RAVEENDRAN T.T. Vs. P.P.SATHEESH CHANDRAN
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November 14, 2019 |
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RAVEENDRANATHAN Vs. VARIJAKSHAN
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February 21, 2019 |
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RAVI Vs. STATE OF KERALA
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November 12, 2019 |
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RAVI JACOB Vs. STATE OF KERALA
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March 27, 2019 |
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RAZIQUE JALAL Vs. STATE OF KERALA
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May 30, 2019 |
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REACON ENGINEERS Vs. KALYANI INTERIORS
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November 26, 2019 |
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REENA Vs. UNION OF INDIA
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March 6, 2019 |
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REENA ENGINEERS AND CONTRACTORS PVT.LTD. Vs. KERALA WATER AUTHORITY
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April 17, 2019 |
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REENA JOSE Vs. BRANCH MANAGER
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November 12, 2019 |
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REENA KURIAN Vs. PERUMBAVOOR MUNICIPALITY MUNICIPAL OFFICE
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November 14, 2019 |
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REENA MARY ABRAHAM Vs. STATE OF KERALA
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November 7, 2019 |
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REETHA ALLBIN Vs. STATE OF KERALA
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December 13, 2019 |
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REGHUNATH.P @ REGHUNATHAN Vs. MAINTENANCE TRIBUNAL AND THE REVENUE DIVISIONAL OFFICER
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January 10, 2019 |
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REGHUPRASAD Vs. M. RAGHUNATHAN
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October 24, 2019 |
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REGIO FOODS PRIVATE LIMITED Vs. AUTHORISED OFFICER, VIJAYA BANK
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May 23, 2019 |
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REGIONAL DIRECTOR, RESERVE BANK OF INDIA AND ORS. Vs. A.H. THANKAPPAN AND ORS.
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November 14, 2019 |
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REGIONAL MANAGER INDUSLND BANK Vs. STATE OF KERALA
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May 22, 2019 |
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REGIONAL TOWN PLANNER Vs. MUHAMMED RASHEED
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June 12, 2019 |
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REHNA AUGUSTINE Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
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October 3, 2019 |
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REJEE ITTIYERA Vs. STATE OF KERALA
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October 23, 2019 |
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REJI K.K. Vs. STATE TAX OFFICER
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December 6, 2019 |
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REJI SEBASTINAN Vs. POONJAR SERVICE CO-OPERATIVE BANK LTD
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June 12, 2019 |
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REJU Vs. STATE OF KERALA
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July 17, 2019 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. JUSTINE VARGHESE S/O. VARGHESE
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November 20, 2019 |
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REMY A.J. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
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October 11, 2019 |
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REMYA Vs. STATE OF KERALA
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July 29, 2019 |
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REMYA.R. Vs. AKHILESH.S
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January 14, 2019 |
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REMYA.S Vs. REPCO HOME FINANCE LIMITED
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August 8, 2019 |
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RENJI K PAUL Vs. REVENUE DIVISIONAL OFFICER
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February 14, 2019 |
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RENJISH Vs. STATE OF KERALA
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November 27, 2019 |
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RENJITH RAJAN S/O RAJAN Vs. STATE OF KERALA
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October 4, 2019 |
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RENJITHA.K.M Vs. PUNCHAYATH SECRETARY ADIMALI GRAMA PUNCHAYATH
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November 4, 2019 |
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RENJU GEORGE Vs. STATE OF KERALA
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January 9, 2019 |
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RENJU K.V Vs. STATE OF KERALA
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July 1, 2019 |
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RENJU P. JOY Vs. RENIMOL K. CHERIAN
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January 16, 2019 |
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RENUKA P. Vs. ACCOUNTANT GENERAL
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November 15, 2019 |
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RESERVE BANK OF INDIA Vs. RISE CAPITAL OPERATIVE FINANCE PRIVATE LIMITED
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September 19, 2019 |
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RESHMA MAJEED Vs. SHAMEER BABU
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January 15, 2019 |
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RESHMI V G Vs. STATE OF KERALA
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October 9, 2019 |
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RESMI R S Vs. GOVERNMENT OF INDIA
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August 16, 2019 |
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RESNA.K Vs. DIRECTOR OF PUBLIC INSTRUCTION JAGATHY
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August 5, 2019 |
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RETHNASENAN K. Vs. SECRETARY TO GOVERNMENT HEALTH & FAMILY WELFARE DEPARTMENT
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March 13, 2019 |
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RETNAKUMAR A. Vs. STATE OF KERALA
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August 26, 2019 |
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REV.DR.SOOSAI PAKIAM M. Vs. SOLOMON
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August 8, 2019 |
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REVATHY V. S. Vs. KERALA PUBLIC SERVICE COMMISSION
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July 9, 2019 |
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REVI Vs. SHINY
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January 21, 2019 |
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RHYME APARTMENT OWNERS ASSOSIATION Vs. STATE OF KERALA
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February 15, 2019 |
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RIBIN M Vs. REGIONAL OFFICER CENTRAL BOARD OF SECONDARY
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January 15, 2019 |
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RINKU Vs. STATE OF KERALA
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August 6, 2019 |
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RISHANA NIZAR Vs. UNION OF INDIA
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May 7, 2019 |
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RITHWIK.G.A. Vs. THE UNIVERSITY OF CALICUT
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February 26, 2019 |
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RIYAS Vs. STATE OF KERALA
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October 11, 2019 |
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RIYAS Vs. STATE OF KERALA
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April 9, 2019 |
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RIYAS Vs. THE ADDITIONAL SUB INSPECTOR OF POLICE, NALLALAM POLICE STATION, NALLALAM
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March 8, 2019 |
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ROAD TRANSPORT AUTHORITY R.T OFFICE Vs. SURESH KUMAR
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December 3, 2019 |
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ROBIN Vs. TALUK LAND BOARD
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April 12, 2019 |
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ROBINSON S/O YOHANNAN Vs. STATE OF KERALA
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April 1, 2019 |
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ROHIN.T S/O.KUNHAMMED Vs. KMCT LAW COLLEGE
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June 20, 2019 |
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ROHINI JULIET Vs. SHERRY KUNJU AND ORS.
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November 1, 2019 |
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ROHIT JOHN Vs. STATE OF KERALA
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June 10, 2019 |
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ROJIN GEORGE Vs. STATE OF KERALA
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May 20, 2019 |
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ROMI Vs. REEJA
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October 15, 2019 |
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ROMIN Vs. THE DISTRICT REGISTRAR
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February 1, 2019 |
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ROOBIYA Vs. SHAJI
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May 7, 2019 |
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ROOPARANI S. Vs. STATE OF KERALA
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May 22, 2019 |
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ROOPESH Vs. STATE OF KERALA
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September 20, 2019 |
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ROSHAN Vs. STATE OF KERALA
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June 21, 2019 |
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ROSHAN Vs. STATE OF KERALA
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July 11, 2019 |
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ROSHAN GEORGE Vs. STATE OF KERALA
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June 3, 2019 |
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ROSHAN MOHAMMED AFZAL Vs. SUNAINA HAMEED
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October 11, 2019 |
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ROSMERTA SOLUTIONS PRIVATE LIMITED Vs. STATE OF KERALA
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January 29, 2019 |
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ROY @ COMPAN ROY Vs. STATE OF KERARLA
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August 22, 2019 |
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ROY ABRAHAM Vs. KERALA STATE ELECTION COMMISSION
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November 1, 2019 |
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ROY MATHEW Vs. P.J.JAMES
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March 8, 2019 |
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ROY PANAMKOODAN @ ROY POULOSE Vs. TIJI DANIEL
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May 17, 2019 |
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ROY THOMAS Vs. STATE OF KERALA
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November 19, 2019 |
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ROY THOMAS Vs. LEKHA ROY
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February 27, 2019 |
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RUGMINI Vs. SATHYABHAMA
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July 16, 2019 |
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RUKHIYA Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK, KOTTAKKAL BRANCH
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April 12, 2019 |
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RUKMANI Vs. MEJO
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August 5, 2019 |
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RYAN ADAM AJIT Vs. UNION OF INDIA
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April 12, 2019 |
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S BALU, S/O S P SUBRAMANIAM Vs. ICDS LTD
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February 8, 2019 |
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S H IMAM HUSSAIN Vs. STATE OF KERALA
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May 30, 2019 |
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S I PROPERTY KERALA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
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June 20, 2019 |
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S NOUSHAD Vs. STATE OF BANK OF INDIA
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June 20, 2019 |
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S SUJA SHAJILAL Vs. STATE OF KERALA, REP BY SECRETARY TO GOVERNMENT
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January 28, 2019 |
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S. AFRECO Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.
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February 20, 2019 |
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S. BALAJI Vs. STATE INSTITUTE OF HOSPITALITY MANAGEMENT
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December 11, 2019 |
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S. GOPAL AADERSH Vs. STATE OF KERALA
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June 6, 2019 |
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S. JAYENDRAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), THIRUVANANTHAPURAM
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April 3, 2019 |
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S. MOHANAKUMARAN NAIR Vs. ANAS
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September 26, 2019 |
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S. PREMA Vs. P. SURESH KUMAR
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April 11, 2019 |
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S. RAMESAN NAIR Vs. STATE OF KERALA
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December 3, 2019 |
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S. REMA Vs. KOCHI MUNICIPAL CORPORATION
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November 20, 2019 |
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S. REMYA Vs. STATE OF KERALA
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November 6, 2019 |
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S. SUBBALEKSHMY Vs. CORPORATION OF THIRUVANANTHAPURAM
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March 22, 2019 |
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S. SUBBALEKSHMY Vs. CORPORATION OF THIRUVANANTHAPURAM
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November 26, 2019 |
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S. SUBHA Vs. T.G. GOPAKUMAR
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September 23, 2019 |
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S. SURESH CHIEF PHARMACY OFFICER Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
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January 4, 2019 |
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S.ABDUL AZIZ Vs. STATE OF KERALA
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January 28, 2019 |
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S.ABDUL AZIZ Vs. STATE OF KERALA
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January 28, 2019 |
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S.BABU Vs. SUB INSPECTOR OF POLICE
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June 12, 2019 |
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S.BINDU Vs. ASSISTANT COMMISSIONER,CENTRAL GOODS AND SERVICE TAX DEPARTMENT
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November 14, 2019 |
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S.DILEEP Vs. UNION OF INDIA
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December 18, 2019 |
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S.DINESH BABU Vs. C.VENUGOPALAN
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January 15, 2019 |
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S.GANESH KUMAR Vs. INDIAN BANK
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March 28, 2019 |
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S.JAYAKUMAR Vs. SECRETARY
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June 4, 2019 |
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S.K. PANDIT Vs. CHANDRAPRAKASH D. DEO
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June 7, 2019 |
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S.LATHA Vs. T.U. THAMPI
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June 13, 2019 |
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S.MADHU Vs. TRAVANCORE DEVASWOM BOARD
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August 5, 2019 |
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S.N.COLLEGE STAFF CO-OPERATIVE BANK LTD Vs. B.GEETHA
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May 31, 2019 |
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S.N.DP.UNION THIRUVALLA Vs. LAND REVENUE COMMISSIONER
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February 27, 2019 |
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S.N.VIDYAPEEDTOM Vs. STATE OF KERALA
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June 4, 2019 |
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S.VENU Vs. STATE OF KERALA
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September 3, 2019 |
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SAALMI HAJI Vs. MUHAMMEDKUTTY @ KUNHAVA
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June 21, 2019 |
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SABAREESH P.S. Vs. PULLELA NAGESWARA RAO
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July 23, 2019 |
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SABARI S. Vs. ARUN A.S
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October 4, 2019 |
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SABI AUGUSTINE Vs. STATE OF KERALA
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December 3, 2019 |
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SABIR Vs. SAJEER
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September 2, 2019 |
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SABMILLER INDIA LIMITED Vs. UNION OF INDIA
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April 2, 2019 |
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SABU EDWARD Vs. SANTHOSH
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January 15, 2019 |
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SABU JOHN.C Vs. STATE OF KERALA
|
December 2, 2019 |
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SABU VARGHESE Vs. VILLAGE OFFICER, KOTHAMANGALAM VILLAGE
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February 25, 2019 |
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SABU.P.C. Vs. STATE INFORMATION COMMISSION KERALA
|
July 18, 2019 |
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SACHU P CHANDRAN Vs. STATE OF KERALA
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May 28, 2019 |
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SADASIVAN Vs. STATE OF KERALA
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September 5, 2019 |
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SADASIVAN Vs. DEEPU RAJ
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January 24, 2019 |
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SADHIKHALI P. Vs. STATE OF KERALA
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December 31, 2019 |
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SAFEER D Vs. STATE OF KERALA
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August 30, 2019 |
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SAFIYA Vs. ABDUL SATHAR.K.M
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November 5, 2019 |
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SAFUVAN SABARI Vs. STATE OF KERALA
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September 25, 2019 |
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SAGEER Vs. STATE OF KERALA
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November 4, 2019 |
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SAHAL V.J. Vs. SENIOR INTELLIGENCE OF OFFICER
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April 12, 2019 |
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SAHIR P.V Vs. MUTHUVALLUR GRAMA PANCHAYATH
|
October 16, 2019 |
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SAIBY BIBU PUNNOORAN WIFE OF BIBU PUNNOORAN Vs. STATE OF KERALA
|
January 8, 2019 |
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SAIFUNEESSA W/O ABDUL LATHEEF Vs. ASSAIN N K
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January 30, 2019 |
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SAIJU.S.N Vs. BRANCH MANAGER
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July 17, 2019 |
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SAINABA Vs. STATE OF KERALA
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May 20, 2019 |
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SAINUDHEEN Vs. SECRETARY, PORUVAHY GRAMA PANCHAYATH
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March 26, 2019 |
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SAINUL ABEED K.N. Vs. UNION TERRITORY OF LAKSHADWEEP
|
October 23, 2019 |
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SAINUL ABID@SAINUDHEEN Vs. STATE OF KERALA
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March 8, 2019 |
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SAINULABDEEN P.E. Vs. KERALA WATER AUTHORITY
|
September 6, 2019 |
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SAJAN K THOMAS Vs. REGISTRAR OF COMPANIES COMPANY LAW BHAVAN
|
January 11, 2019 |
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SAJAN MATHEW S/O MATHEW Vs. STATE OF KERALA
|
June 24, 2019 |
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SAJAN.N.S. Vs. STATE OF KERALA
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September 24, 2019 |
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SAJEENA Vs. HUSSAIN
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February 20, 2019 |
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SAJEENA BEEVI Vs. STATE OF KERALA
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September 4, 2019 |
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SAJEESH M. Vs. STATE OF KERALA
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August 14, 2019 |
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SAJEEV Vs. STATE OF KERALA
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July 17, 2019 |
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SAJEEV @ VAVUTTY, S/O VELAYUDHAN Vs. STATE OF KERALA
|
April 2, 2019 |
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SAJEEV KUMAR @ SAJI S/O RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
March 18, 2019 |
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SAJEEV KUMAR R Vs. STATE BANK OF TRAVANCORE
|
September 19, 2019 |
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SAJEEV KUMAR S.S. Vs. KERALA TRAVEL OPERATORS ASSOCIATION
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January 7, 2019 |
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SAJEEV P.R. Vs. SREELATHA C.K.
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February 6, 2019 |
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SAJEEV PILLAI Vs. VENU KUNNAPALLI
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December 11, 2019 |
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SAJEEVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
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January 7, 2019 |
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SAJEEVAN P. Vs. MUTHOOT HOUSING FINANCE CO.LTD.
|
March 22, 2019 |
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SAJEEVE MADHAVAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
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August 13, 2019 |
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SAJI Vs. VARGHESE
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August 16, 2019 |
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SAJI Vs. STATE OF KERALA
|
February 15, 2019 |
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SAJI K.M. Vs. DEPUTY TRANSPORT COMMISSIONER
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April 9, 2019 |
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SAJID.P Vs. SUNDARAM BNP PARIBAS HOME FINANCE LTD.
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February 28, 2019 |
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SAJIDH D. Vs. STATE OF KERALA
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November 16, 2019 |
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SAJIKUMAR T.S. Vs. STATE OF KERALA
|
May 30, 2019 |
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SAJIKUMAR.R. Vs. KERALA STATE ELECTRONIC DEVELOPMENT CORPORATION LTD.
|
March 25, 2019 |
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SAJIMON JAMES Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
February 7, 2019 |
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SAJIMON K.B. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 17, 2019 |
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SAJITH Vs. SANOOP
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March 8, 2019 |
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SAJITHAKUMARI Vs. STATE OF KERALA
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January 14, 2019 |
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SAJNA T.P. Vs. ASSISTANT EDUCATION OFFICER
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December 3, 2019 |
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SAJU Vs. STATE OF KERALA
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October 1, 2019 |
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SAJU Vs. STATE OF KERALA
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October 22, 2019 |
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SAJU Vs. ST.MARYS CHURCH
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November 28, 2019 |
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SAKKARIYA Vs. STATE OF KERALA
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April 10, 2019 |
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SAKKEER HUSSAIN @ SAKKEER Vs. STATE OF KERALA
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May 28, 2019 |
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SAKTHIKUMAR T.K Vs. STATE OF KERALA
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July 26, 2019 |
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SALEEM Vs. STATE OF KERALA
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April 10, 2019 |
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SALI P G Vs. SUNIMOL G MANAPPURATHUMALIYIL HOUSE
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October 30, 2019 |
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SALIM Vs. STATE OF KERALA
|
January 30, 2019 |
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SALIM Vs. DISTRICT COLLECTOR
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May 30, 2019 |
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SALIM K H S/O HASSAN RAWTHER Vs. DISTRICT COLLECTOR IDUKKI
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February 4, 2019 |
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SALIM P.H. Vs. JOJI JOSE AND ORS.
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December 3, 2019 |
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SALINDRAN Vs. STATE OF KERALA
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November 7, 2019 |
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SALMANUL FARIS Vs. STATE OF KERALA
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June 3, 2019 |
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SAM K. SUMESH Vs. DIRECTOR, INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS.
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June 6, 2019 |
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SAM T. GEORGE Vs. MATHEWS T GEORGE
|
June 26, 2019 |
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SAMEER LAL K.P. Vs. SAITHALI HAJI
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January 25, 2019 |
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SAN ROCK Vs. CALICUT MUNICIPAL CORPORATION
|
May 17, 2019 |
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SANAL, S/O APPU NADAR Vs. MANJU
|
January 4, 2019 |
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SANDEEP K.V., Vs. STATE OF KERALA
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March 29, 2019 |
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SANDEEP KARYOTAKALAM Vs. THE CORPORATION OF COCHIN
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February 22, 2019 |
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SANDEEP PANDEY Vs. UNION OF INDIA
|
January 18, 2019 |
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SANDEEP SAJU Vs. STATE OF KERALA
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August 21, 2019 |
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SANDHEEP Vs. SURESH
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August 20, 2019 |
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SANDHYA M.N. Vs. BINU G. PILLAI
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August 20, 2019 |
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SANDHYA V . NAIR Vs. STATE OF KERALA
|
February 21, 2019 |
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SANDYA K. Vs. STATE OF KERALA
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November 26, 2019 |
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SANEEJA ABDUL SAGEER Vs. NATARAJAN
|
May 23, 2019 |
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SANEESH JOSY Vs. STATE OF KERALA
|
November 7, 2019 |
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SANGEETHA JEWELLERY Vs. STATE TAX OFFICER
|
March 6, 2019 |
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SANIL KUMAR K Vs. STATE OF KERALA
|
December 5, 2019 |
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SANIL KUMAR M.K. Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
January 24, 2019 |
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SANIL KUMAR P.P. Vs. SAGAR SANGEETH
|
November 6, 2019 |
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SANISH RAJAN Vs. DISTRICT COLLECTOR
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October 14, 2019 |
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SANJAY RAVI Vs. STATE OF KERALA
|
December 31, 2019 |
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SANJAY S.S. Vs. STATE OF KERALA
|
November 6, 2019 |
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SANJOSE PARISH HOSPITAL Vs. COMMERCIAL TAX OFFICER, CHAVAKKAD
|
January 18, 2019 |
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SANKARAN, S/O PULAYAN Vs. STATE OF KERALA
|
January 4, 2019 |
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SANKETHAM INVESTMENTS Vs. STATE OF KERALA
|
January 4, 2019 |
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SANOOP Vs. STATE OF KERALA
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July 17, 2019 |
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SANTHA Vs. STATE OF KERALA
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December 17, 2019 |
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SANTHA CHERIAN Vs. MUVATTUPUZHA URBAN CO-OPERATIVE BANK LIMITED
|
August 30, 2019 |
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SANTHA MARIA PUBLIC SCHOOL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
September 4, 2019 |
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SANTHA SREEDHARAN Vs. STATE OF KERALA
|
February 1, 2019 |
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SANTHA W/O MANIYAN Vs. EXCISE INSPECTOR KARUNAGAPPALLY EXCISE RANGE
|
August 16, 2019 |
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SANTHAMMA, W/O LATE KUNJURAMAN NAIR Vs. KERALA STATE REPRESENTED BY DISTRICT COLLECTOR PATHANAMTHITTA
|
April 12, 2019 |
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SANTHOSH Vs. STATE OF KERALA
|
August 6, 2019 |
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SANTHOSH Vs. STATE OF KERALA
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September 23, 2019 |
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SANTHOSH Vs. STATE OF KERALA
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February 26, 2019 |
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SANTHOSH Vs. STATE OF KERALA
|
June 10, 2019 |
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SANTHOSH AND ORS. Vs. STATE OF KERALA
|
October 15, 2019 |
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SANTHOSH KUMAR Vs. STATE OF KERALA, THROUGH EXCISE INSPECTOR
|
August 29, 2019 |
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SANTHOSH KUMAR A. Vs. STATE OF KERALA
|
October 23, 2019 |
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SANTHOSH S., Vs. STATE OF KERALA
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March 1, 2019 |
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SANTHOSH T.G Vs. CHERANALLOOR GRAMA PANCHAYAT
|
November 15, 2019 |
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SANTHOSH.B. Vs. SREEJITH S.
|
December 2, 2019 |
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SANTHOSH.R., Vs. VELIYAM GRAMA PANCHAYATH
|
November 18, 2019 |
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SANTHOSHJI. K.J. Vs. STATE OF KERALA
|
July 18, 2019 |
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SANTHOSHKUMAR S. Vs. CHURCH OF SOUTH INDIA
|
September 30, 2019 |
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SANTHOSHKUMAR S. Vs. UNION OF INDIA
|
October 9, 2019 |
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SANU.S.J. Vs. STATE OF KERALA
|
April 5, 2019 |
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SANY FRANCIS Vs. STATE OF KERALA
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November 22, 2019 |
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SARADA Vs. MATHOOR GRAMA PANCHAYAT
|
November 12, 2019 |
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SARALA Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK
|
July 23, 2019 |
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SARANYA S.R. Vs. LENTHAMMA
|
November 7, 2019 |
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SARASU Vs. DISTRICT COLLECTOR KOTTAYAM
|
November 11, 2019 |
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SARASWATHY Vs. STATE OF KERALA
|
January 16, 2019 |
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SARASWATHY B. PART TIME SWEEPER Vs. PANJAB NATIONAL BANK
|
January 3, 2019 |
|
SARASWATHY DEVI Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
|
June 7, 2019 |
|
SARATH Vs. AUTHORIZED OFFICER
|
July 10, 2019 |
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SARATH Vs. STATE OF KERALA
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November 27, 2019 |
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SARATH @ CHANDRU Vs. STATE OF KERALA
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November 22, 2019 |
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SARATH KUMAR Vs. STATE OF KERALA
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October 24, 2019 |
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SARATH N. Vs. RAMACHANDRAN N.A.
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February 5, 2019 |
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SARATH S. Vs. DEPUTY SUPERINTENDENT OF POLICE
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November 12, 2019 |
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SARATH S. Vs. STATE OF KERALA
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August 14, 2019 |
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SARATH S.M. Vs. THE KERALA UNIVERSITY OF HEALTH AND SCIENCES AND ORS.
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March 21, 2019 |
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SAREESH Vs. RAYAMANGALAM GRAMA PANCHAYATH
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February 6, 2019 |
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SARGAM BUILDERS PVT LTD Vs. P T JOHN
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June 26, 2019 |
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SARITHA S. NAIR, Vs. CHIEF ELECTION COMMISSIONER OF INDIA
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October 31, 2019 |
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SAROJAM SURENDRAN Vs. STATE OF KERALA
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February 21, 2019 |
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SAROJINI AMMA M Vs. DIRECTOR
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November 13, 2019 |
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SAROJNI AMMA Vs. KITTIMANI @ RAMAKRISHNAN
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November 29, 2019 |
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SASI S/O DASAN Vs. STATE OF KERALA
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February 7, 2019 |
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SASI T. Vs. UNION OF INDIA
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December 3, 2019 |
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SASI T. THAROL Vs. SECRETARY, PANANGAD GRAMA PANCHAYAT
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October 18, 2019 |
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SASIDHARAN NAIR Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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January 28, 2019 |
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SASIKALA Vs. C.S.VIJAYAKUMARI
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November 14, 2019 |
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SASIKALA Vs. AJI KUMAR R.S.
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August 27, 2019 |
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SATHAR Vs. STATE OF KERALA
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August 19, 2019 |
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SATHEESAN V. Vs. LEENA
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November 15, 2019 |
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SATHEESAN.T Vs. MUTHOOT HOUSING FINANCE LIMITED
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March 27, 2019 |
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SATHEESH CHANDRAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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March 21, 2019 |
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SATHEESH CHANDRAN Vs. STATE OF KERALA REP BY CI OF POLICE
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January 9, 2019 |
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SATHEESH PATHIYIL Vs. THE DISTRICT COLLECTOR COLLECTORATE
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January 8, 2019 |
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SATHEESH, S/O BALAN Vs. STATE OF KERALA
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January 4, 2019 |
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SATHEESHAN K.K. Vs. STATE OF KERALA
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May 31, 2019 |
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SATHISH B Vs. PALAKKAD MUNICIPALITY
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October 11, 2019 |
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SATHISH N. RAJAN Vs. DISTRICT COLLECTOR
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February 26, 2019 |
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SATHYADHARA COMMUNICATIONS (P) LTD. Vs. THE ASST. PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
July 9, 2019 |
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SATHYAKUMAR Vs. DEPUTY DIRECTOR, DAIRY DEVELOPMENT
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June 3, 2019 |
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SATHYAN Vs. SYNDICATE BANK
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December 10, 2019 |
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SATHYAN Y Vs. AUTHORIZED OFFICER, KERALA STATE CO-OPERATIVE BANK
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April 9, 2019 |
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SATHYANATHAN Vs. STATE OF KERALA
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August 5, 2019 |
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SATHYASEELAN Vs. STATE OF KERALA
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July 26, 2019 |
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SAYAD HUDAIFA Vs. STATE OF KERALA
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June 7, 2019 |
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SAYDALI.J. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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March 14, 2019 |
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SAYISH Vs. STATE OF KERALA
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August 8, 2019 |
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SAYYED HUSSAIN SHAH Vs. NEETHU GOPAL
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December 19, 2019 |
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SAYYID SAHAL KALATHINGAL Vs. REVENUE DIVISIONAL OFFICER
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May 24, 2019 |
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SCMS SCHOOL OF TECHNOLOGY AND MANAGEMENT Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
|
March 8, 2019 |
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SEBASTIAN Vs. STATE OF KERALA
|
September 23, 2019 |
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SEBASTIAN Vs. STATE OF KERALA
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October 29, 2019 |
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SEBASTIAN JOSEPH Vs. GOVERNOR RESERVE BANK OF INDIA
|
March 7, 2019 |
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SEBI DAVID Vs. TELMA
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July 4, 2019 |
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SECRETARY Vs. CHERIAN KURIAN
|
November 5, 2019 |
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SECRETARY Vs. RADHA S
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January 18, 2019 |
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SECRETARY Vs. DIVISIONAL RAILWAY MANAGER
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November 28, 2019 |
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SECRETARY Vs. MANIRAJAN
|
February 12, 2019 |
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SECRETARY (POWER) ANDAMAN AND NICOBAR ADMINISTRATION Vs. K.MATHAI
|
November 15, 2019 |
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SECRETARY TO GOVERNMENT 1DEPARTMENT OF REVENUE Vs. MIST VALLEY RESORTS PVT LTD
|
June 25, 2019 |
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SECURE WRAP [INDIA] PVT. LTD Vs. COCHIN INTERNATIONAL AIRPORT LIMITED
|
November 9, 2019 |
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SECURITY AGENCIES ASSOCIATION Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT
|
January 7, 2019 |
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SEENA HASHIM Vs. KERALA STATE POLLUTION CONTROL BOARD
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October 11, 2019 |
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SEENATH Vs. ABDUL KABEER
|
December 18, 2019 |
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SEENATH K.M. Vs. STATE OF KERALA
|
November 6, 2019 |
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SEKHAR S/O SABHANAYAKAM Vs. STATE OF KERALA REPRESENTED BY CIRCLE INSPECTOR OFFICER, E T SOUTH POLICE STATION
|
September 5, 2019 |
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SELVAN Vs. STATE BANK OF INDIA
|
March 11, 2019 |
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SELVANOSE Vs. ASSISTANT ENGINEER
|
February 19, 2019 |
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SELVARAJ Vs. STATE OF KERALA
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November 22, 2019 |
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SELVI MICHEL Vs. CHILD WELFARE COMMITTEE
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March 28, 2019 |
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SELVI MICHEL Vs. CHILD WELFARE COMMITTEE
|
January 4, 2019 |
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SEPHY AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 12, 2019 |
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SEREENA Vs. VALSAN
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December 2, 2019 |
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SESIL JOSEPH Vs. AUTHORISED OFFICER, AXIS BANK LIMITED
|
September 2, 2019 |
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SETHUMADHAVAN M. Vs. SAVITHA V.C.
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September 24, 2019 |
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SHABNA SAJEER Vs. I.D.B.I BANK LIMITED
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January 29, 2019 |
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SHAFEEK Vs. STATE OF KERALA
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December 11, 2019 |
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SHAFEEK Vs. STATE OF KERALA
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December 10, 2019 |
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SHAFI Vs. SUB INSPECTOR OF POLICE
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December 19, 2019 |
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SHAFI N. Vs. STATE OF KERALA
|
October 30, 2019 |
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SHAHANA RAVEENDRAN.K.P. Vs. C.P.BALAKRISHNAN
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May 23, 2019 |
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SHAHDEER Vs. STATE OF KERALA
|
September 5, 2019 |
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SHAHEENA Vs. STATE OF KERALA
|
November 1, 2019 |
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SHAHEER ALI @ SHAHEER CHINGATH Vs. CHAIRMAN,STATE BANK OF INDIA
|
June 25, 2019 |
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SHAHEER K.K Vs. RANI MOL P
|
March 8, 2019 |
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SHAHIDA Vs. ASHRAF
|
June 12, 2019 |
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SHAHIN Vs. STATE OF KERALA
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October 18, 2019 |
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SHAHINA Vs. STATE OF KERALA
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November 13, 2019 |
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SHAHINA IBRAHIM Vs. STATE OF KERALA
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December 6, 2019 |
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SHAHINA K.K. Vs. STATION HOUSE OFFICER
|
October 4, 2019 |
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SHAHUL HAMEED Vs. JAMSHEERA
|
February 14, 2019 |
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SHAHUL HAMEED Vs. STATE OF KERALA
|
March 1, 2019 |
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SHAIJU P.V. Vs. STATE OF KERALA
|
March 22, 2019 |
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SHAJAHAN Vs. SUB REGISTRAR
|
January 23, 2019 |
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SHAJAHAN Vs. SUB REGISTRAR
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January 23, 2019 |
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SHAJAHAN Vs. INSPECTOR OF EXCISE
|
October 28, 2019 |
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SHAJAHAN Vs. SECRETARY CHITHARA GRAMA PANCHAYATH
|
September 26, 2019 |
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SHAJAHAN @ ASHRAF Vs. STATE OF KERALA
|
November 5, 2019 |
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SHAJAHAN @ SHAJIMON Vs. STATE OF KERALA
|
February 18, 2019 |
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SHAJAHAN U.S. Vs. K. SUNDARESH G. PAI
|
May 21, 2019 |
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SHAJAHIR Vs. REGIONAL TRANSPORT AUTHORITY
|
October 31, 2019 |
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SHAJAN Vs. STATE OF KERALA
|
December 3, 2019 |
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SHAJAN K.JOHN Vs. GOVERNMENT OF KERALA
|
October 25, 2019 |
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SHAJAN THOMAS Vs. KONNI GRAMA PANCHAYAT
|
February 5, 2019 |
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SHAJI Vs. STATE OF KERALA
|
December 27, 2019 |
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SHAJI Vs. STATE OF KERALA
|
January 28, 2019 |
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SHAJI Vs. ARJUN
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October 23, 2019 |
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SHAJI Vs. STATE OF KERALA
|
December 6, 2019 |
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SHAJI Vs. STATE OF KERALA
|
November 12, 2019 |
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SHAJI ANDREWS Vs. STATE OF KERALA
|
May 21, 2019 |
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SHAJI B. JOHN Vs. MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY
|
November 13, 2019 |
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SHAJI JOHN @ PRESS SHAJI Vs. STATE OF KERALA
|
December 13, 2019 |
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SHAJI JOSEPH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 19, 2019 |
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SHAJI K. Vs. STATE OF KERALA
|
August 13, 2019 |
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SHAJI KOSHY Vs. STATE OF KERALA
|
July 10, 2019 |
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SHAJI LEO KOSHY Vs. STATE OF KERALA
|
March 20, 2019 |
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SHAJI MATHAI
Vs. UNION OF INDIA
|
December 5, 2019 |
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SHAJI PHILIP Vs. STATE OF KERALA
|
January 22, 2019 |
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SHAJIL I.C Vs. STATE OF KERALA
|
July 1, 2019 |
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SHAJITHA SUNEER Vs. STATE OF KERALA
|
June 11, 2019 |
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SHAJU Vs. STATE OF KERALA
|
June 18, 2019 |
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SHAJU P.K. Vs. THE UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
|
January 3, 2019 |
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SHAKEELA C.K. Vs. TAHSILDAR, THAMARASSERY
|
March 25, 2019 |
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SHAKKEER K Vs. KERALA LAND DEVELOPMENT CORPORATION LTD
|
February 7, 2019 |
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SHALI Vs. STATE OF KERALA
|
July 8, 2019 |
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SHALI JOSEPH Vs. S .K. SASIKUMAR
|
February 22, 2019 |
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SHALIF MOHAMMED NAHAS Vs. KOCHI MUNICIPAL CORPORATION
|
July 10, 2019 |
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SHALIF MOHAMMED NAHAS Vs. KERALA STATE ELECTRICITY BOARD
|
May 23, 2019 |
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SHALIF MOHAMMED NAHAS Vs. KOCHI MUNICIPAL CORPORATION
|
May 31, 2019 |
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SHALINI K. Vs. RAMANAND R.
|
January 8, 2019 |
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SHAMEENA N.P. Vs. GOVERNMENT OF INDIA
|
November 28, 2019 |
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SHAMEER Vs. STATE OF KERALA
|
February 12, 2019 |
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SHAMEER K. Vs. STATE OF KERALA
|
November 8, 2019 |
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SHAMEER S, S/O SHOUKATH Vs. STATE OF KERALA
|
March 19, 2019 |
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SHAMHOON Vs. ICICI BANK LTD
|
May 29, 2019 |
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SHAMMY.A SHAHIB Vs. KOTTAYAM DISTRICT SINGLE WINDOW CLEARANCE BOARD
|
July 23, 2019 |
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SHAMNA SAMAD T. Vs. STATE OF KERALA
|
December 18, 2019 |
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SHAMNAD Vs. STATE OF KERALA
|
October 17, 2019 |
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SHAMSHAD K.K. Vs. STATE OF KERALA
|
August 16, 2019 |
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SHAMSUDEEN A. Vs. STATE OF KERALA
|
February 6, 2019 |
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SHAMSUDEEN S/O MOHAMMED KUTTY Vs. STATE OF KERALA
|
September 20, 2019 |
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SHAMSUDHEEN Vs. STATE OF KERALA
|
December 4, 2019 |
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SHANAVAS Vs. M/S.HOUSING DEVELOPMENT FINANCE CORPORATION LTD
|
March 22, 2019 |
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SHANAVAS M. Vs. KERALA STATE ELECTION COMMISSION
|
August 13, 2019 |
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SHANEESH.U Vs. STATE OF KERALA
|
November 21, 2019 |
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SHANI JOHNSON Vs. KOCHI CORPORATION
|
May 29, 2019 |
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SHANIFA BEEVI Vs. STATE OF KERALA
|
March 12, 2019 |
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SHANIMOL RIJU Vs. STATE OF KERALA
|
February 19, 2019 |
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SHANIR Vs. STATE OF KERALA
|
April 12, 2019 |
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SHANKAR CONDUCTORS (P) LTD. Vs. STATE OF KERALA
|
September 3, 2019 |
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SHANKARAN SON OF PODAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
September 4, 2019 |
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SHANMUGAM Vs. DISTRIC COLLECTOR
|
March 12, 2019 |
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SHANMUGHAM K. Vs. REMA E.
|
November 6, 2019 |
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SHANTHIMADOM BUILDERS AND DEVELOPERS Vs. STATE TAX OFFICER
|
November 6, 2019 |
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SHANTHINI Vs. STATE OF KERALA
|
October 10, 2019 |
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SHARAFUDEEN Vs. STATE OF KERALA
|
July 23, 2019 |
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SHARAFUNNISA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
January 7, 2019 |
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SHAREEN P. Vs. STATE OF KERALA
|
May 27, 2019 |
|
SHAREENA M.P. Vs. SUB INSPECTOR OF POLICE
|
December 10, 2019 |
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SHARMILA Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
|
January 29, 2019 |
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SHEBIN Vs. STATE OF KERALA
|
November 11, 2019 |
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SHEBIN Vs. STATE OF KERALA
|
May 28, 2019 |
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SHEBIN JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
|
October 24, 2019 |
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SHEEBA KAILAS Vs. R. RAJESH
|
August 14, 2019 |
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SHEEBA VISWANATHAN Vs. STATE OF KERALA
|
November 6, 2019 |
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SHEEJA Vs. SAJU SOBHA
|
January 15, 2019 |
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SHEEJA Vs. VINOD
|
January 30, 2019 |
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SHEEJA C V Vs. STATE OF KERALA
|
November 25, 2019 |
|
SHEEJA NAVAS Vs. CHILD WELFARE COMMITTEE
|
March 8, 2019 |
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SHEEJA U.M. Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 12, 2019 |
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SHEELA.O Vs. STATE OF KERALA
|
June 6, 2019 |
|
SHEEN GOLDEN JEWELS (INDIA) PVT. LTD. Vs. STATE TAX OFFICER(IB)-1, INVESTIGATION BRANCH
|
January 11, 2019 |
|
SHEFRIN SHERIFF Vs. STATE OF KERALA
|
March 8, 2019 |
|
SHEIK USMAN Vs. CHAIRMAN (DISTRICT COLLECTOR)
|
January 10, 2019 |
|
SHEKKILA ROSHAN Vs. DIRECTOR DIRECTORATE OF MINING AND GEOLOGY
|
May 29, 2019 |
|
SHEMEER Vs. STATE OF KERALA
|
August 1, 2019 |
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SHERIEF K.A. Vs. STATE OF KERALA
|
October 29, 2019 |
|
SHERIN JAHANGIR Vs. REGIONAL PASSPORT OFFICER
|
July 25, 2019 |
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SHERIN LAL S.S. Vs. STATE OF KERALA
|
January 11, 2019 |
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SHERLY GEORGE Vs. STATE OF KERALA
|
June 26, 2019 |
|
SHERLY GEORGE AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 28, 2019 |
|
SHERRY PETER Vs. REVENUE DEIVISIONAL OFFICER
|
November 12, 2019 |
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SHIBIJA Vs. PRADEEP KUMAR
|
February 18, 2019 |
|
SHIBIN Vs. REGIONAL TRANSPORT AUTHORITY
|
October 1, 2019 |
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SHIBU Vs. THIRUVANANTHAPURAM MUNICIPAL CORPORATION
|
July 23, 2019 |
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SHIBU Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LIMITED
|
December 31, 2019 |
|
SHIBU @ RADHAKRISHNAN Vs. STATE OF KERALA
|
May 29, 2019 |
|
SHIBU GEORGE Vs. JIJIMON
|
January 10, 2019 |
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SHIBU K R Vs. SARITHA D/O POOVATHINGAL ALAVI
|
April 11, 2019 |
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SHIBU K.K. Vs. STATE OF KERALA
|
December 31, 2019 |
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SHIBU K.P. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 6, 2019 |
|
SHIBU P.M. Vs. DISTRICT COLLECTOR ERNAKULAM
|
November 12, 2019 |
|
SHIBU S/O GOPALAN Vs. STATE OF KERALA
|
April 1, 2019 |
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SHIBU S/O SADHASHIVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
January 16, 2019 |
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SHIBU S/O VISWANATHAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 1, 2019 |
|
SHIBU ZACHARIA Vs. STATE OF KERALA REPRESENTED BY THE DIRECTOR OF GENERAL EDUCATION
|
May 7, 2019 |
|
SHIFFIN Vs. STATE OF KERALA
|
September 18, 2019 |
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SHIHABHUDEEN Vs. STATE OF KERALA
|
November 1, 2019 |
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SHIHAS M. Vs. REGIONAL TRANSPORT AUTHORITY, WAYNAD
|
May 14, 2019 |
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SHIJITH Vs. STAFF SELECTION COMMISSION
|
October 26, 2019 |
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SHIJU C.M. Vs. STATE OF KERALA
|
November 20, 2019 |
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SHIJU K.T.K. Vs. SULINA
|
November 13, 2019 |
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SHIJU P.B. Vs. STATE OF KERALA
|
September 4, 2019 |
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SHIJU T.K. Vs. NORTH PARAVUR MUNICIPALITY
|
December 10, 2019 |
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SHILLY ANTONY, W/O ANTONY T G Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT
|
January 24, 2019 |
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SHINI.K.M. Vs. RESHNA.A.M.
|
October 11, 2019 |
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SHINOJ Vs. STATE OF KERALA
|
November 12, 2019 |
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SHINTO Vs. STATE OF KERALA
|
March 29, 2019 |
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SHIRAZ V.H. Vs. STATE OF KERALA
|
September 20, 2019 |
|
SHIYAS Vs. UNION OF INDIA
|
February 4, 2019 |
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SHOBHA GOPALAKRISHNAN Vs. STATE OF KERALA
|
February 20, 2019 |
|
SHOUKATHALI Vs. CANARA BANK
|
December 31, 2019 |
|
SHOUKKATHALI S/O MOIDU Vs. STATE OF KERALA REPRESENTED BY STATION HOUSE OFFICER
|
April 4, 2019 |
|
SHREEBA K. Vs. CHILD DEVELOPMENT PROJECT OFFICER
|
October 3, 2019 |
|
SHYCY SANTHOSH Vs. HDFC HOUSING FINANCE
|
June 13, 2019 |
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SHYJU Vs. SAVITHA
|
November 4, 2019 |
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SHYJU Vs. STATE OF KERALA
|
August 8, 2019 |
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SHYJU ANTONY Vs. UNION BANK OF INDIA
|
February 28, 2019 |
|
SHYJU N C , S/O CHUMMAR Vs. TRIPUNITHURA MUNICIPALITY
|
February 7, 2019 |
|
SHYJU,S/O SREEDHARAN Vs. NISHA, W/O SHAIJU
|
February 18, 2019 |
|
SHYLAJA Vs. THE DEPUTY COLLECTOR(DEVASWOM) LAND TRIBUNAL (D7 COLLECTORATE LAND TRIBUNAL)
|
January 18, 2019 |
|
SHYLAJA Vs. REVENUE DIVISIONAL OFFICER, PALA
|
May 23, 2019 |
|
SHYMA K LATHEF Vs. KERALA VETERINARY & ANIMAL SCIENCES UNIVERSITY REPRESENTED BY REGISTRAR
|
January 4, 2019 |
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SHYNU MATHEW Vs. STATE OF KERALA
|
November 7, 2019 |
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SIBIN RAVEENDRAN Vs. STATE OF KERALA
|
November 4, 2019 |
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SIBY MANI Vs. STATE OF KERALA
|
February 13, 2019 |
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SIBY MATHEW Vs. STATE OF KERALA
|
May 21, 2019 |
|
SIDHARTH SREEKUMAR Vs. UNION OF INDIA
|
October 31, 2019 |
|
SIDHARTHAN VATTAPARAKKAL Vs. STATE OF KERALA
|
November 20, 2019 |
|
SIJIN N.S. Vs. STATE OF KERALA
|
September 3, 2019 |
|
SIJO JOSEPH Vs. TRANSPORT COMMISSIONER
|
July 30, 2019 |
|
SIJO PAUL Vs. SECRETARY
|
July 18, 2019 |
|
SIJO VARGHESE Vs. DONA B. DAISY
|
July 1, 2019 |
|
SIKHESH Vs. LBS CENTRE OF SCIENCE & TECHNOLOGY
|
June 28, 2019 |
|
SILPPI CONSTRUCTIONS CONTRACTORS Vs. UNION OF INDIA
|
May 20, 2019 |
|
SILVI DORAL KAMALA BAI Vs. KUMARA VELU ASSARI K.V MURUKAN
|
May 24, 2019 |
|
SIMI SANTHOSH Vs. DISTRICT LABOUR OFFICER
|
May 24, 2019 |
|
SIMON Vs. KUNJUKUTTY
|
November 18, 2019 |
|
SIMON.M.C Vs. TAHSILDAR TALUK OFFICE
|
January 15, 2019 |
|
SINDHU Vs. NAGENDRAN
|
July 26, 2019 |
|
SINDHU JIBI Vs. STATE OF KERALA
|
March 15, 2019 |
|
SINDHU PANJIKUZHIYIL SIVASANKARAN Vs. STATE DISASTER MANAGEMENT AUTHORITY
|
July 30, 2019 |
|
SINDHU S. PANICKER Vs. A. BALAKRISHNAN
|
October 24, 2019 |
|
SINDHU. B Vs. AUTHORISED OFFICER SOUTH INDIAN BANK LIMITED
|
October 9, 2019 |
|
SINESH.M.M. Vs. DISTRICT MAGISTRATE OFFICE OF THE ADDL. DISTRICT MAGISTRATE
|
March 8, 2019 |
|
SINI THOMAS Vs. SHAJI JOHN
|
November 18, 2019 |
|
SINI.T.R. Vs. UNION OF INDIA
|
October 30, 2019 |
|
SINIMOL V.S Vs. KERALA PUBLIC SERVICE COMMISSION
|
December 3, 2019 |
|
SIPAHI KUMAR Vs. STATE OF KERALA
|
October 11, 2019 |
|
SIRAJ M. S/O MOHANAN NAIR Vs. AUTHORISED OFFICER, DEPUTY GENERAL MANAGER
|
February 15, 2019 |
|
SIRAJUDHEEN O. Vs. STATE OF KERALA
|
November 22, 2019 |
|
SISTER MAJI MATHEW Vs. STATE OF KERALA
|
October 9, 2019 |
|
SIVADAS T.G. Vs. AUTHORISED OFFICER
|
January 29, 2019 |
|
SIVADASAN Vs. STATE OF KERALA
|
October 3, 2019 |
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SIVADASAN PILLAI Vs. STATE OF KERALA
|
August 20, 2019 |
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SIVAN NAIR Vs. SUB INSPECTOR OF POLICE
|
November 22, 2019 |
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SIVANANDHAN T.P, Vs. CORPORATION OF KOCHI
|
November 16, 2019 |
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SIVANKUTTY MUPPATHUVELIVEEDU Vs. JAYAKUMAR JAGADA BHAVANAM
|
January 14, 2019 |
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SIVARAJAN Vs. STATE OF KERALA
|
February 8, 2019 |
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SIVASANKARAN K. Vs. MALABAR DEVASWOM BOARD AND ORS.
|
July 15, 2019 |
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SIVASANKARAN NAIR Vs. OTTUR GRAMA PANCHAYAT
|
October 25, 2019 |
|
SIYAM Vs. STATE OF KERALA
|
September 27, 2019 |
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SKY HIGH MOTORS PVT LTD Vs. SOUTH INDIAN BANK
|
February 12, 2019 |
|
SKYLINE BUILDERS AND DEVELOPERS (INDIA) PRIVATE LIMITED, Vs. KOTTAYAM MUNICIPALITY
|
October 3, 2019 |
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SKYLINE BUILDERS Vs. COMMISSIONER OF INCOME TAX
|
January 17, 2019 |
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SLP KUNHIBI Vs. KASARGODE MUNICIPALITY
|
November 19, 2019 |
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SMITHA Vs. STATE OF KERALA
|
February 26, 2019 |
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SMITHA SHAJAN Vs. SREEDEVI
|
November 4, 2019 |
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SMITHA YALTHO Vs. DEEPU JOHN
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August 8, 2019 |
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SMITHA.V.S Vs. STATE OF KERALA
|
January 14, 2019 |
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SNEHACHARYA INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA
|
July 19, 2019 |
|
SNEHACHARYA INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA
|
September 26, 2019 |
|
SOBHANA Vs. PANAVALLY GRAMA PANCHAYATH
|
August 9, 2019 |
|
SOBIN P.K. Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
|
December 6, 2019 |
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SOJAN XAVIER Vs. BANK OF BARODA
|
October 9, 2019 |
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SOLOMON ALEX Vs. STATE OF KERALA
|
June 21, 2019 |
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SOMASUNDARAN P S Vs. KERALA UNIVERSITY OF HEALTH SCIENCES MULAMKUNNATHUKAVU
|
June 11, 2019 |
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SOMERVELL MEMORIAL CSI MEDICAL COLLEGE AND HOSPITAL Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 17, 2019 |
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SOMMY KUNJAPPAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 28, 2019 |
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SONIA KOSHY Vs. STATE OF KERALA
|
May 23, 2019 |
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SONIYA Vs. SARANYA
|
October 28, 2019 |
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SONIYA JAYAKUMAR Vs. SECRETARY TO GOVERNMENT AND ORS.
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August 20, 2019 |
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SONY SHANTY Vs. IDUKKI-KANJIKUZHY SERVICE CO-OPERATIVE BANK LTD
|
July 5, 2019 |
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SOORAJ VINAYAKUMAR Vs. UNION OF INDIA
|
May 30, 2019 |
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SOORYADAS V.K.@SOORIADAS Vs. KUTTIADY CO-OPERATIVE URBAN BANK LTD.
|
March 15, 2019 |
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SOORYAKANTH Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
February 14, 2019 |
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SOOSAI PAKIAM M. Vs. SOLOMON
|
August 8, 2019 |
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SOOSAN J PANICKER Vs. STATE OF KERALA
|
January 10, 2019 |
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SOPHIA M. Vs. ASHA V.
|
August 6, 2019 |
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SOUHRADA CHARITABLE CLUB Vs. UNION OF INDIA
|
December 16, 2019 |
|
SOUMYA V Vs. STATE OF KERALA
|
November 12, 2019 |
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SOUMYA.M.K Vs. ASSISTANT EDUCATIONAL OFFICER
|
December 5, 2019 |
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SOUTH INDIAN BANK Vs. ABRAHAM KURIAN
|
August 19, 2019 |
|
SOUTH INDIAN BANK LIMITED Vs. UNION OF INDIA
|
November 18, 2019 |
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SOUTH MALABAR GRAMIN BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN
|
February 27, 2019 |
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SOUTHERN PLANTATIONS LTD Vs. STATE OF KERALA
|
January 14, 2019 |
|
SOUTHERN RAILWAY Vs. PADMAVATHY CONSTRUCTIONS
|
February 6, 2019 |
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SOVIN P.GEORGE Vs. DILEESH
|
June 4, 2019 |
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SP SUGAR AND AGRO PVT. LTD. Vs. SECRETAR TRAVANCORE DEVASWOM BOARD
|
November 22, 2019 |
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SPECIAL DIRECTOR GENERAL, AIRPORT SECTOR, CENTRAL INDUSTRIAL SECURITY FORCE Vs. RAJESH K R, S/O RAMAKRISHNAN
|
September 5, 2019 |
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SRAVAN SATYAN Vs. SIMI SRAVAN SATYAN
|
March 18, 2019 |
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SREE GOKULAM CHIT Vs. STATE OF KERALA
|
October 9, 2019 |
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SREE NARAYANA CENTRAL SCHOOL AND ORS. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
August 1, 2019 |
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SREE NARAYANA DHARMA PARIPALANA YOGAM Vs. SATHYAN.M.S
|
December 13, 2019 |
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SREE NARAYANA GURUKULAM COLLEGE OF ENGINEERING Vs. STATE OF KERALA
|
August 6, 2019 |
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SREE SANKARA VIDYAPEETOM COLLEGE, SREESANKARAPURAM AND ORS. Vs. AKHIL P.K. AND ORS.
|
November 21, 2019 |
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SREEDEVI Vs. C.R.ANEESH
|
November 4, 2019 |
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SREEDEVI KARAT Vs. MALAPPURAM MUNICIPALITY
|
December 4, 2019 |
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SREEDEVI S Vs. STATE OF KERALA
|
October 15, 2019 |
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SREEDEVI SURESH KUMAR Vs. HDFC LIMITED
|
June 7, 2019 |
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SREEDHARAN Vs. KERALA STATE ELECTICITY BOARD
|
February 25, 2019 |
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SREEDHARAN K Vs. STATE OF KERALA
|
November 20, 2019 |
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SREEDHARAN M.V. Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD.
|
February 8, 2019 |
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SREEHARI Vs. UNIVERSITY OF KERALA
|
December 6, 2019 |
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SREEJI JAGADEESH Vs. SECRETARY
|
January 8, 2019 |
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SREEJITH Vs. STATE OF KERALA
|
October 9, 2019 |
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SREEJITH Vs. STATE OF KERALA
|
July 23, 2019 |
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SREEJITH Vs. STATE OF KERALA
|
February 19, 2019 |
|
SREEKALA S SHARMA
Vs. MAHATMA GANDHI UNIVERSITY
|
December 5, 2019 |
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SREEKUMAR Vs. STATE OF KERALA
|
November 7, 2019 |
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SREEKUMAR Vs. STATE OF KERALA
|
June 3, 2019 |
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SREEKUMAR Vs. STATE OF KERALA
|
April 3, 2019 |
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SREELAKSHMI S.R. Vs. MEDICAL COUNCIL OF INDIA
|
November 28, 2019 |
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SREELATHA Vs. STATE OF KERALA
|
September 4, 2019 |
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SREELATHA Vs. DISTRICT COLLECTOR CIVIL STATION ROAD
|
November 14, 2019 |
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SREELATHA Vs. STATE OF KERALA
|
June 12, 2019 |
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SREELEKHA S Vs. UNION OF INDIA
|
January 18, 2019 |
|
SREELESH Vs. STATION HOUSE OFFICER ELATHUR POLICE STATION
|
November 5, 2019 |
|
SREEMANIKANDADAS K Vs. UNION OF INDIA
|
July 2, 2019 |
|
SREENISH Vs. STATE OF KERALA
|
August 7, 2019 |
|
SREERAJ.S.R Vs. AUTHORISED OFFICER
|
May 28, 2019 |
|
SRI KUBERA CONSTRUCTIONS (P.) LTD. Vs. STATE OF KERALA
|
December 11, 2019 |
|
SRUTHI.S Vs. THE UNION OF INDIA
|
January 15, 2019 |
|
ST . MARYS ORTHODOX CHURCH (KATTACHIRA PALLI) Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY
|
March 13, 2019 |
|
ST JOSEPHS COLLEGE (AUTONOMOUS) Vs. UNIVERSITY OF CALICUT
|
April 3, 2019 |
|
ST SEBASTIANS CHURCH Vs. SECRETARY, ELAKUNNAPUZHA GRAMA PANCHAYATH
|
January 28, 2019 |
|
ST. MARYS JACOBITE SYRIAN ORTHODOX CHURCH Vs. ABRAHAM VARGHESE
|
January 8, 2019 |
|
ST. STEPHENS MALANKARA CATHOLIC CHURCH Vs. STATE OF KERALA
|
February 26, 2019 |
|
ST.ALPHONSA TRANSPORT Vs. CHIEF TRANSPORT MANAGER(RETAIL)SOUTH,
|
August 5, 2019 |
|
ST.GEORGE JACOBITE SYRIAN Vs. FR.ABRAHAM KARAMEL
|
February 7, 2019 |
|
ST.MARYS ORTHODOX SYRIAN CHURCH Vs. STATE OF KERALA
|
September 20, 2019 |
|
ST.PETER S SENIOR SECONDARY SCHOOL KADAYIRIPPU Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
May 7, 2019 |
|
ST.SEBASTIANS CHURCH Vs. THE SECRETARY
|
February 6, 2019 |
|
STALIN KURIEN Vs. STATE OF KERALA
|
December 20, 2019 |
|
STANLY Vs. STATE OF KERALA
|
May 23, 2019 |
|
STANLY MATHEW Vs. P. KANAKARAJ
|
September 24, 2019 |
|
STAR HEALTH Vs. STATE OF KERALA
|
December 11, 2019 |
|
STAR HEALTH AND ALLIED INSURANCE CO. LTD. Vs. SATHEESH MENON
|
October 29, 2019 |
|
STAR HEALTH AND ALLIED INSURANCE COMPANY LTD Vs. BYJU S.
|
July 11, 2019 |
|
STAR UNION DAI-ICHI LIFE INSURANCE COMPANY LTD Vs. COMMISSIONER OF POLICE
|
June 10, 2019 |
|
STATE Vs. CHANDRAN
|
July 26, 2019 |
|
STATE Vs. RAJESH KUMAR
|
January 8, 2019 |
|
STATE BANK OF INDIA Vs. P.V. GEORGE
|
January 9, 2019 |
|
STATE BANK OF INDIA Vs. STATE OF KERALA
|
July 30, 2019 |
|
STATE BANK OF INDIA Vs. PRASANNA KUMARI
|
January 25, 2019 |
|
STATE BANK OF INDIA Vs. NIKHIL MATHEW
|
February 15, 2019 |
|
STATE BANK OF INDIA Vs. STATE OF KERALA
|
August 19, 2019 |
|
STATE BANK OF TRAVANCORE Vs. M.A.BEEGUM
|
August 21, 2019 |
|
STATE OF KERALA Vs. BABU.S
|
December 12, 2019 |
|
STATE OF KERALA Vs. HAREESH P
|
June 6, 2019 |
|
STATE OF KERALA Vs. ANTONY
|
March 29, 2019 |
|
STATE OF KERALA Vs. V. VIJAYAN
|
September 20, 2019 |
|
STATE OF KERALA Vs. HILL VALLEY RUBBERS PRIVATE LIMITED, THRIKKARIYOOR
|
August 30, 2019 |
|
STATE OF KERALA Vs. AMBUJA CEMENTS LTD.
|
November 12, 2019 |
|
STATE OF KERALA Vs. AKATHETHARA SERVICE CO-OPERATIVE BANK LTD
|
February 20, 2019 |
|
STATE OF KERALA Vs. SRI.MOHAMMED MUSTHAFA PROPRIETOR
|
February 15, 2019 |
|
STATE OF KERALA Vs. V.N. PUBLIC HEALTH AND EDUCATION TRUST
|
December 5, 2019 |
|
STATE OF KERALA Vs. BABU S.
|
December 16, 2019 |
|
STATE OF KERALA Vs. M.K. JOSE
|
December 16, 2019 |
|
STATE OF KERALA Vs. JOY
|
January 22, 2019 |
|
STATE OF KERALA Vs. BENNY E
|
January 22, 2019 |
|
STATE OF KERALA Vs. E R PHILIP
|
January 23, 2019 |
|
STATE OF KERALA Vs. BOSANQUET EXPORTS LTD
|
January 21, 2019 |
|
STATE OF KERALA Vs. SHEREEF S/O KHALID
|
October 28, 2019 |
|
STATE OF KERALA Vs. T.KAMALAKSHI
|
November 25, 2019 |
|
STATE OF KERALA Vs. CHERTHALA GOVERNMENT SERVANTS CO-OPERATIVE BANK
|
November 22, 2019 |
|
STATE OF KERALA Vs. KANTHAN, S/O.MARIMUTHU
|
February 21, 2019 |
|
STATE OF KERALA Vs. K.V.SREEJITH
|
February 28, 2019 |
|
STATE OF KERALA Vs. PRABHA C SEKHAR
|
May 14, 2019 |
|
STATE OF KERALA Vs. SUGUNAN V.
|
March 15, 2019 |
|
STATE OF KERALA Vs. MANOJ KABEER M.K.
|
November 16, 2019 |
|
STATE OF KERALA Vs. ASOKA KUMAR.S
|
December 19, 2019 |
|
STATE OF KERALA Vs. P.K.PONNAMMA
|
July 17, 2019 |
|
STATE OF KERALA Vs. RAJENDRAN
|
November 4, 2019 |
|
STATE OF KERALA Vs. ABITHA K
|
October 26, 2019 |
|
STATE OF KERALA Vs. RAMLA N.S.
|
November 12, 2019 |
|
STATE OF KERALA Vs. DHANYA R.
|
November 7, 2019 |
|
STATE OF KERALA Vs. SREERAM VENKITTARAMAN
|
August 13, 2019 |
|
STATE OF KERALA Vs. R SEETHALEKSHMI AMMA
|
August 1, 2019 |
|
STATE OF KERALA Vs. C. P. MOHAMMED
|
July 2, 2019 |
|
STATE OF KERALA Vs. C.P.MOHAMMED
|
August 2, 2019 |
|
STATE OF KERALA Vs. M.P. MADANAGOPALAN
|
May 23, 2019 |
|
STATE OF KERALA Vs. P.M. SHIBULAL
|
June 18, 2019 |
|
STATE OF KERALA Vs. K. BUSHARA
|
August 16, 2019 |
|
STATE OF KERALA Vs. KISHOR ANTONY
|
August 16, 2019 |
|
STATE OF KERALA Vs. KARUNAKARAN NAIR
|
March 20, 2019 |
|
STATE OF KERALA Vs. PAUL S/O ITTICHAN MOOLAN HOUSE
|
February 5, 2019 |
|
STATE OF KERALA Vs. SUJEESH S.S.
|
October 16, 2019 |
|
STATE OF KERALA Vs. PAMPRA COFFEE PLANTATIIONS PAMPRA ESTATE
|
May 21, 2019 |
|
STATE OF KERALA Vs. TRAVANCORE DEVASOM BOARD
|
March 14, 2019 |
|
STATE OF KERALA Vs. MAHATMA PUBLIC SCHOOL
|
July 12, 2019 |
|
STATE OF KERALA Vs. SABU MATHEW
|
July 4, 2019 |
|
STATE OF KERALA Vs. RAPHEL T. JOSEPH
|
August 22, 2019 |
|
STATE OF KERALA Vs. SUNU GEORGE
|
September 24, 2019 |
|
STATE OF KERALA Vs. M.J. ANANDAVALLY
|
October 29, 2019 |
|
STATE OF KERALA Vs. KRISHNADAS
|
November 20, 2019 |
|
STATE OF KERALA Vs. RAJIMON GOVIND
|
August 9, 2019 |
|
STATE OF KERALA Vs. BINDU JOHN
|
October 16, 2019 |
|
STATE OF KERALA Vs. SUNDARAN
|
June 6, 2019 |
|
STATE OF KERALA Vs. WEST BENGAL LOTTERY STOCKISTS SYNDICATE PRIVATE LIMITED
|
July 19, 2019 |
|
STATE OF KERALA Vs. A BASHEER
|
July 2, 2019 |
|
STATE OF KERALA Vs. SHYAM BALAKRISHNAN GIMLA
|
July 8, 2019 |
|
STATE OF KERALA Vs. NAMSHAD A
|
September 2, 2019 |
|
STATE OF KERALA Vs. SHEREEF
|
October 28, 2019 |
|
STATE OF KERALA Vs. PRAJU
|
October 23, 2019 |
|
STATE OF KERALA Vs. BALAN, S/O KUNHATHAN
|
June 24, 2019 |
|
STATE OF KERALA Vs. AMAL KRISHNAN C.V
|
June 10, 2019 |
|
STATE OF KERALA Vs. P. HARIDASAN, LECTURER, SELECTION GRADE
|
February 27, 2019 |
|
STATE OF KERALA Vs. RANI MOL P
|
March 8, 2019 |
|
STATE OF KERALA AND ORS. Vs. RAVINDRAN T.U.
|
November 19, 2019 |
|
STATE OF KERALA AND ORS. Vs. RAMADAS AND ORS.
|
February 22, 2019 |
|
STATE OF KERALA AND ORS. Vs. SREEDEVI T.R.
|
October 22, 2019 |
|
STATE OF KERALA REPRESENTED BY ITS SECRETARY Vs. VIMALA ALEX, D/O CHANDI
|
April 9, 2019 |
|
STATE OF KERALA, REP BY DEPUTY COMMISSIONER (LAW) Vs. BHARATHI AIRTEL LIMITED
|
February 4, 2019 |
|
STATE OF KERALA, REP BY STATION HOUSE OFFICER Vs. ABOOBACKER P
|
February 7, 2019 |
|
STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT Vs. HARIMURALI K., LOWER GRADE MUSIC TEACHER, DURGA HIGHER SECONDARY SCHOOL
|
April 1, 2019 |
|
STAYJU Vs. STATE OF KERALA REP. BY THE SUB INSPECTOR OF POLICE
|
January 9, 2019 |
|
STEEPHEN Vs. SUDHI
|
August 2, 2019 |
|
STEPHEN @ SAJU Vs. STATE OF KERALA
|
November 18, 2019 |
|
STEPHEN VARGHESE Vs. STATE OF KERALA
|
April 3, 2019 |
|
STEPHENSON Vs. DISTRICT MEDICAL OFFICER (HEALTH)
|
September 4, 2019 |
|
STIJU DAS @ SATHEESH Vs. STATE OF KERALA
|
August 1, 2019 |
|
STOVE KRAFT PVT LIMITED Vs. ASSISTANT STATE TAX OFFICER
|
February 11, 2019 |
|
SUBADRA AMMA Vs. STATE OF KERALA
|
April 9, 2019 |
|
SUBAIDA Vs. NOORUDHEEN RAWTHAR
|
April 5, 2019 |
|
SUBAIR.T.P @ SUBU Vs. UNION OF INDIA
|
December 9, 2019 |
|
SUBANAMMA NINAN Vs. GEORGE VEERAN
|
October 3, 2019 |
|
SUBASH Vs. STATE OF KERALA
|
October 22, 2019 |
|
SUBASH @ MANIKUTTAN S/O SIVARAMAN Vs. STATE OF KERALA
|
March 20, 2019 |
|
SUBASH SOMAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY, EXCISE DEPARTMENT
|
April 11, 2019 |
|
SUBEESH Vs. NADATHARA GRAMA PANCHAYAT
|
September 27, 2019 |
|
SUBEESH K.R. Vs. NADATHARA GRAMA PANCHAYAT
|
October 18, 2019 |
|
SUBHADRA KRISHNANKUTTY W/O KRISHNANKUTTY Vs. KERALA FOREST DEPARTMENT SECRETARIAT
|
April 9, 2019 |
|
SUBHAM FREIGHT CARRIERS INDIA PVT. LTD. Vs. ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD NO. 1, SGST DEPARTMENT AND ORS.
|
May 22, 2019 |
|
SUBHI VARGHESE Vs. STATE OF KERALA
|
November 4, 2019 |
|
SUBI KRISHNANKUTTY Vs. PANCHAYATH DIRECTOR AND CHIEF REGISTRAR OF BIRTH AND DEATHS
|
July 26, 2019 |
|
SUBIN CHANDRAN Vs. STATE OF KERALA
|
August 19, 2019 |
|
SUBINA S Vs. STATE OF KERALA
|
August 6, 2019 |
|
SUBRAMANIAN Vs. STATE OF KERALA
|
December 12, 2019 |
|
SUBRAMONIAN VELAYUDHAN ACHARY Vs. ASSISTANT STATE TAX OFFICER
|
August 20, 2019 |
|
SUBRATA BISWAS Vs. PRAMEELA JOHN
|
June 3, 2019 |
|
SUCHEENDRAN Vs. STATE OF KERALA
|
October 30, 2019 |
|
SUCHITHRA Vs. CITY POLICE CHIEF
|
February 14, 2019 |
|
SUCHITHRAN Vs. STATE OF KERALA
|
November 4, 2019 |
|
SUDARSAN SHAJI. V Vs. STATE OF KERALA
|
March 14, 2019 |
|
SUDARSANAN K Vs. STATE OF KERALA
|
June 4, 2019 |
|
SUDHA Vs. AUTHORIZED OFFICER
|
March 29, 2019 |
|
SUDHA MEKKOTH Vs. STATE OF KERALA
|
December 2, 2019 |
|
SUDHAKARAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 13, 2019 |
|
SUDHEENDRAKUMAR.M Vs. AUTHORISED OFFICER
|
January 25, 2019 |
|
SUDHEENDRAKUMAR.M Vs. AUTHORISED OFFICER
|
January 25, 2019 |
|
SUDHEER Vs. STATE OF KERALA
|
January 23, 2019 |
|
SUDHEER Vs. STATE OF KERALA
|
October 30, 2019 |
|
SUDHEER Vs. STATE OF KERALA
|
December 5, 2019 |
|
SUDHEERAN S Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
March 1, 2019 |
|
SUDHEESH Vs. STATE OF KERALA
|
November 15, 2019 |
|
SUDHEESH .T.A Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE
|
February 19, 2019 |
|
SUDHEESHKUMAR P. D. Vs. STATE OF KERALA
|
December 2, 2019 |
|
SUGUNAN Vs. STATE OF KERALA
|
February 8, 2019 |
|
SUHA SHAJAHAN.V. Vs. STATE OF KERALA
|
October 16, 2019 |
|
SUHARA Vs. STATE OF KERALA
|
February 26, 2019 |
|
SUHARA Vs. MUHAMMED JALEEL
|
April 10, 2019 |
|
SUJA RAJAN, W/O RAJAN Vs. STATE OF KERALA
|
February 8, 2019 |
|
SUJATHA C. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, PALAKKAD
|
September 2, 2019 |
|
SUJATHA M. Vs. STATE OF KERALA
|
June 26, 2019 |
|
SUJESH P.R. Vs. STATION HOUSE OFFICER
|
October 22, 2019 |
|
SUJIL Vs. STATE OF KERALA
|
September 30, 2019 |
|
SUJITH Vs. STATE OF KERALA
|
June 12, 2019 |
|
SUJITH MAJEED Vs. JOSE.T.K
|
December 3, 2019 |
|
SUJITH T. Vs. SUB INSPECTOR OF POLICE TOWN POLICE STATION
|
October 25, 2019 |
|
SUKHIYA MUHAMMADIYA TRUST Vs. DISTRICT FOREST OFFICER
|
October 1, 2019 |
|
SUKUMARAN, S/O VELU Vs. STATE OF KERALA
|
August 5, 2019 |
|
SULAIKHA HAMEED Vs. IBRAHIM
|
March 14, 2019 |
|
SULAIMAN Vs. SYNDICATE BANK PERAMBRA BRANCH
|
July 17, 2019 |
|
SULAIMAN E. Vs. STATE OF KERALA
|
October 28, 2019 |
|
SULFI Vs. STATE OF KERALA
|
November 1, 2019 |
|
SULFIKKAR Vs. STATE OF KERALA
|
March 21, 2019 |
|
SULOCHANA Vs. STATE OF KERALA, REPRESENTED BY THE STANDING COUNSEL
|
April 1, 2019 |
|
SULTAN THOMAS OOMMEN Vs. ELECTION COMMISSION OF INDIA
|
April 9, 2019 |
|
SULTHAN BATHERY SERVICE CO-OPERATIVE BANK Vs. INCOME TAX OFFICER
|
October 11, 2019 |
|
SUMA Vs. K.S. UNNIKRISHNAN
|
February 13, 2019 |
|
SUMA V Vs. CORPORATION OF KOCHI
|
December 24, 2019 |
|
SUMADEVI G. Vs. DIRECTOR PUBLIC INSTRUCTION,
|
November 26, 2019 |
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SUMESH Vs. SUMESH VS . JIJIMOL S .
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August 27, 2019 |
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SUMESH NAIR Vs. STATE OF KERALA
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February 19, 2019 |
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SUMESH P.S. Vs. AUTHORIZED OFFICER, AXIS BANK LTD
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October 3, 2019 |
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SUMESH T.S Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
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July 25, 2019 |
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SUMITHA Vs. STATE OF KERALA
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December 19, 2019 |
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SUNDAR ALIYER.T.K Vs. AUTHORIZED OFFICER
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May 31, 2019 |
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SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. SUB-REGISTRAR AND ORS.
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January 14, 2019 |
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SUNEESH Vs. STATE OF KERALA
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October 14, 2019 |
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SUNIL Vs. ADDITIONAL THAHASILDAR, KOLLAM AND ORS.
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February 5, 2019 |
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SUNIL Vs. NEETHU
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November 21, 2019 |
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SUNIL @ CHUNNAN S/O MIKHAYEL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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April 12, 2019 |
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SUNIL ABRAHAM Vs. STATE OF KERALA
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April 24, 2019 |
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SUNIL BABU Vs. STATE POLICE CHIEF
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March 27, 2019 |
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SUNIL GEORGE Vs. THE PLANTATION CORPORATION OF KERALA LTD
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March 21, 2019 |
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SUNIL KUMAR Vs. STATE OF KERALA
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December 6, 2019 |
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SUNIL KUMAR Vs. STATE OF KERALA
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June 3, 2019 |
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SUNIL KUMAR Vs. STATE OF KERALA
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July 2, 2019 |
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SUNIL KUMAR K . Vs. PRASOBHA DEVI D
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March 6, 2019 |
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SUNIL KUMAR.K Vs. STATE OF KERALA
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March 28, 2019 |
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SUNIL PETER Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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December 20, 2019 |
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SUNIL S. Vs. STATE OF KERALA
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December 2, 2019 |
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SUNIL VARGHESE Vs. JOSE VARGHESE
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September 19, 2019 |
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SUNIL.E.E. Vs. STATE OF KERALA
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June 10, 2019 |
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SUNILKUMAR Vs. STATE OF KERALA
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November 19, 2019 |
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SUNILKUMAR M Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
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January 10, 2019 |
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SUNILKUMAR P Vs. STATE OF KERALA
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January 11, 2019 |
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SUNILRAJ Vs. STATE OF KERALA
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February 22, 2019 |
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SUNITHA KAMAL EXECUTIVE ENGINEER Vs. KERALA STATE HOUSING BOARD
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October 23, 2019 |
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SUNITHABAI Vs. JAYAPRAKASH T.V.
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June 13, 2019 |
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SUNNY Vs. JAMALUDIEN
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June 7, 2019 |
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SUNNY ISSAC Vs. K.P. SUNNY
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June 7, 2019 |
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SUNNY YOHANNAN Vs. CHENGANNOR MUNICIPAL COUNCIL
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April 5, 2019 |
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SUNPAUL DEZIRA PROJECTS PRIVATE LIMITED Vs. STATE TAX OFFICER
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December 13, 2019 |
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SUO MOTU Vs. STATE OF KERALA
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January 11, 2019 |
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SUO MOTU Vs. STATE OF KERALA
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April 10, 2019 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
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March 28, 2019 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
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May 20, 2019 |
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SUO MOTU PROCEEDINGS INITIATED Vs. STATE OF KERALA
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March 20, 2019 |
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SUPERINTENDENT OF CUSTOMS Vs. AHAMMED KABIR
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November 20, 2019 |
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SURAJ S.J. Vs. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY
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May 29, 2019 |
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SURAJAN ALIAS SURAJ Vs. DISTRICT COLLECTOR
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February 25, 2019 |
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SURATHMAJA Vs. THIRUVANANTHAPURAM CORPORATION
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December 12, 2019 |
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SURENDRAN Vs. STATE OF KERALA
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October 15, 2019 |
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SURENDRAN S/O KUNHIKRISHNAN Vs. CHALAVARA GRAMA PANCHAYATH REPRESENTED BY SECRETARY, PALAKKAD
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August 30, 2019 |
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SURENDRAN.P Vs. KANNUR UNIVERSITY
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December 12, 2019 |
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SURESH Vs. STATE OF KERALA
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November 28, 2019 |
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SURESH Vs. SUB INSPECTOR OF POLICE
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July 10, 2019 |
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SURESH Vs. SUJA
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January 15, 2019 |
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SURESH Vs. STATE OF KERALA
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March 7, 2019 |
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SURESH Vs. STATE OF KERALA
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June 18, 2019 |
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SURESH A Vs. STATE OF KERALA
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November 13, 2019 |
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SURESH BABU Vs. STATE OF KERALA
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November 25, 2019 |
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SURESH BABU Vs. STATE OF KERALA
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January 28, 2019 |
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SURESH BABU M P, S/O PAVITHRAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION, REPRESENTED BY ITS SECRETARY
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September 2, 2019 |
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SURESH BABU P. Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
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June 20, 2019 |
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SURESH KUMAR D. Vs. UNION OF INDIA
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November 14, 2019 |
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SURESHKUMAR Vs. DISTRICT LABOUR OFFICER
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March 25, 2019 |
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SURESHKUMAR S. Vs. STATE OF KERALA
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April 9, 2019 |
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SURESHKUMAR.N Vs. STATE OF KERALA
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April 3, 2019 |
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SURESHKUMAR.R Vs. DISTRICT LABOUR OFFICER
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March 25, 2019 |
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SUROOR Vs. CIRCLE INSPECTOR OF POLICE
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October 10, 2019 |
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SURYA GARDENS RESIDENTS ASSOCIATION Vs. STATE OF KERALA
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July 1, 2019 |
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SURYA SANKARANARAYANAN Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY
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January 7, 2019 |
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SURYA SANKARANARAYANAN Vs. GOVERNMENT OF KERALA
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January 14, 2019 |
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SURYA TRADERS Vs. STATE OF KERALA
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March 20, 2019 |
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SUSAMMA Vs. JUSTIN
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December 9, 2019 |
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SUSAN JOHN Vs. STATE OF KERALA
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January 10, 2019 |
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SUSEELA Vs. DILEEP KUMAR
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July 16, 2019 |
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SUSHAMA KUMARI Vs. UNION OF INDIA
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February 11, 2019 |
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SUSHAMA KUMARI Vs. MALAPPURAM POLICE CHIEF SUPERINTENDENT OF POLICE
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January 14, 2019 |
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SUSHARTHIKA A.S. Vs. REGIONAL TRANSPORT AUTHORITY
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November 4, 2019 |
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SUSHEELA Vs. DIRECTOR GENERAL OF POLICE
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July 16, 2019 |
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SUSHEELA AMMA Vs. VILLAGE OFFICER
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January 8, 2019 |
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SUSHEELA K.V. Vs. RAMACHANDRAPANICKER
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July 16, 2019 |
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SUSHMA M. Vs. GENERAL MANAGER, CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LIMITED
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March 5, 2019 |
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SUVARNA Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
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March 26, 2019 |
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SUVESH.P Vs. STATE TRANSPORT APPELLATE TRIBUNAL
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November 27, 2019 |
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SWASTIKA ENTERPRISES Vs. STATE OF KERALA
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September 4, 2019 |
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SWATHY MOHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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July 8, 2019 |
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SWETHIN K.P Vs. STATE OF KERALA
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October 14, 2019 |
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SYAM Vs. STATE OF KERALA
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December 17, 2019 |
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SYAM KUMAR V.S. Vs. STATE OF KERALA
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October 15, 2019 |
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SYAM PRAKASH R. Vs. STATE OF KERALA
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December 31, 2019 |
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SYAM SIVAN Vs. STATE OF KERALA
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November 17, 2019 |
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SYAMALA Vs. KOLLAMPUZHA BHAGAVATHY TEMPLE TURST
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February 13, 2019 |
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SYAMALA, SYAM NIVAS Vs. SALIM, SUDHA VILASAM, KAMUKUMCHERY
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January 21, 2019 |
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SYAMJITH K.S. Vs. STATE OF KERALA
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November 28, 2019 |
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SYAMLAL Vs. STATE OF KERALA
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December 12, 2019 |
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SYNDICATE BANK Vs. MOHAMMED SHOOJA M
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November 6, 2019 |
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T K JAYARAMAN Vs. SREESHAJ T P
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May 27, 2019 |
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T K SADANANDAN Vs. SNDP YOGAM
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May 29, 2019 |
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T K VALSALA Vs. KANNAN C A
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February 1, 2019 |
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T. K. RAMESH Vs. STATE OF KERALA
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January 30, 2019 |
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T. K. SAJEEVAN Vs. FRANCIS T. CHACKO
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August 8, 2019 |
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T. P. ASSOCIATES CHULLIYOD ROAD Vs. KERALA HEAD LOAD WORKERS WELFARE FUND BOARD
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July 5, 2019 |
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T. PAILY, THEKKETHOTTIYIL Vs. A.L. NIRMALA
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February 26, 2019 |
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T.A. ABDULLA Vs. SUPPLYCO
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December 4, 2019 |
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T.A. MAMACHAN Vs. MANAGING DIRECTOR
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September 3, 2019 |
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T.A.LUKOSE Vs. STATE OF KERALA
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June 13, 2019 |
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T.B. BHASI Vs. STATE OF KERALA
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August 26, 2019 |
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T.G. MOHANAN Vs. THODUPUZHA URBAN CO-OPERATIVE BANK LTD.
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August 27, 2019 |
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T.G.BABU PRAKASH Vs. UNION OF INDIA
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June 14, 2019 |
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T.G.RAMANI Vs. B.NANDAGOPAN
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August 9, 2019 |
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T.J. ANTONY Vs. ASHA SONY @ ASHA ANTONY
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February 19, 2019 |
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T.J.RAJU Vs. THRISSUR CORPORATION
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October 11, 2019 |
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T.J.SIMON,CONTRACTOR Vs. KERALA WATER AUTHORITY
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June 3, 2019 |
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T.K. RAVIKUMAR Vs. PUNJAB NATIONAL BANK,
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March 26, 2019 |
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T.K. SATHEESH LAL Vs. BABY VARGHESE AND ORS.
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February 19, 2019 |
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T.K. SURESH Vs. E.V. RAJU AND ORS.
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October 23, 2019 |
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T.K. VENUGOPAL Vs. A. KOMALAVALLY
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October 14, 2019 |
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T.K.PORINCHU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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March 20, 2019 |
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T.K.PRATHAPAN Vs. HEALTH INSPECTOR PHC CHITTATUKARA
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January 15, 2019 |
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T.M. ABDUL JALEEL Vs. V.A MOHAMMED HANEEFA
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February 20, 2019 |
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T.M.ABDURAHIMAN Vs. ROZIK UMMAR
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January 9, 2019 |
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T.M.RASHEED Vs. STATE OF KERALA
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November 8, 2019 |
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T.N. SANILA Vs. STATE OF KERALA
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October 11, 2019 |
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T.N.BALASUBRAMANIAN PILLAI Vs. STATE OF KERALA
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November 12, 2019 |
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T.N.SANKARAN NAIR Vs. REVENUE DIVISIONAL OFFICER
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March 25, 2019 |
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T.OOMMEN PANICKER Vs. THE COMMERCIAL TAX OFFICER WORKS CONTRACT
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February 22, 2019 |
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T.P. BIJU Vs. ATTINGAL MUNICIPALITY
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December 5, 2019 |
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T.P. MOITHEEN AND ORS. Vs. VANNATHIVALAPPIL MOHAMMED HAJI
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May 22, 2019 |
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T.P. SHAMSUDHEEN Vs. STATE OF KERALA
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December 2, 2019 |
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T.P. SUBAIR Vs. STATE OF KERALA
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December 19, 2019 |
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T.P.ABDULLA Vs. MAHATHMA GANDHI UNIVERSITY
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August 1, 2019 |
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T.P.ALOSHY Vs. STATE CO-OPERATIVE ELECTION COMMISSION
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January 23, 2019 |
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T.P.JAMES Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
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October 3, 2019 |
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T.P.VARGHESEKUTTY Vs. MANOJ R.S.
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November 13, 2019 |
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T.PRADEEP THEVARAKANDI HOUSE Vs. STATE OF KERALA
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February 14, 2019 |
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T.S. SALUDEEN Vs. STATE OF KERALA
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March 18, 2019 |
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T.S. SWAMINATHAN Vs. MANAGING DIRECTOR, KERALA STATE FINANCIAL ENTERPRISES
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May 22, 2019 |
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T.S.BALAN Vs. E.K.SUMATHY,
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August 19, 2019 |
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T.S.SINILAL Vs. STATE OF KERALA
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November 4, 2019 |
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T.SAJEEV Vs. STATE OF KERALA
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April 10, 2019 |
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T.V. HAMZA KOYA Vs. STATE OF KERALA
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April 10, 2019 |
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T.V.ELIAS Vs. SUB - COLLECTOR, CHAIRMAN, LAND BOARD
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April 12, 2019 |
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T.V.FIROZ ALAVI Vs. SUDHAKARAN.V
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March 6, 2019 |
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TAHSILDAR (LAND RECORDS) Vs. KERALA STATE MINORITY COMMISSION
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March 25, 2019 |
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TANIYULLATIL JAMEELA Vs. VATTAKKANDIYIL KUNHIMOOSA
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June 3, 2019 |
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TAPAN MANDAL Vs. STATE OF KERALA
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November 8, 2019 |
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TATTAMANGALAM SERVICE CO-OPERATIVE BANK LTD Vs. PALAKKAD DISTRICT CO-OPERATIVE BANK LTD
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May 29, 2019 |
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TEEKOY RUBBERS (INDIA)LIMITED Vs. PRABHAKARAN NAIR
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January 16, 2019 |
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TEENA M ANSARI Vs. RINOJ EAPPEN
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August 29, 2019 |
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TEENA PHILIP Vs. STATE OF KERALA
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March 12, 2019 |
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TESSY MICHAEL Vs. STATE OF KERALA
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September 5, 2019 |
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THACHAMBATH PADMINI AMMA Vs. KIZHAKKE THACHAMBATH KARTHIYANI AMMA
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October 1, 2019 |
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THAJEEB MUHAMMED Vs. ZEBA JAWAHAR
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March 19, 2019 |
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THALASSERY MUNICIPALITY Vs. PUTHALATH BALAKRISHNAN
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June 21, 2019 |
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THAMBAYIAMA Vs. SUB REGISTRAR
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July 29, 2019 |
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THAMPI SUBRAMANIAN Vs. STATE OF KERALA
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July 29, 2019 |
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THANKACHAN Vs. STATE OF KERALA
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September 17, 2019 |
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THANKAMMA Vs. THE STATE OF KERALA
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February 28, 2019 |
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THANKAMMA KUMARAN Vs. ADDITIONAL DISTRICT MAGISTRATE
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February 1, 2019 |
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THANKAMONI AMMA PADMAKUMARI AMMA Vs. GANAPATHI SURESH
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February 25, 2019 |
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THANKAMONY K Vs. KUNNATHUKAL GRAMA PANCHAYATH
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February 6, 2019 |
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THANKAPPAN N. AISWARYA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
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February 15, 2019 |
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THANKARAJAN Vs. SARADAMMA VILASINI
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November 4, 2019 |
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THANKESWARAN R Vs. DISTRICT COLLECTOR
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December 18, 2019 |
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THANKEY SERVICE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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November 25, 2019 |
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THANSEER Vs. STATE OF KERALA
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September 24, 2019 |
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THASNEEM TAJ E. Vs. STATE OF KERALA
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March 25, 2019 |
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THAYYIL CHANDRASEKHARAN Vs. ATHIKKOTU PRASAD
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August 13, 2019 |
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THAZHAVA SERVICE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 10, 2019 |
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THE AMBALLOORE GRAMA PANCHAYAT Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
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February 4, 2019 |
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THE CHIEF ENGINEER Vs. K.P.ALDON @ ELDHOSE S/O.LATE PAILY
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February 27, 2019 |
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THE KERALA FINE ARTS SOCIETY Vs. THE UNION OF INDIA
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February 14, 2019 |
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THE KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES Vs. GIJO ITTOOP
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February 7, 2019 |
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THE KSHATRIYA KSHEMA SABHA Vs. THE ELECTION COMMISSION
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July 9, 2019 |
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THE MANAGER Vs. STATE OF KERALA,
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November 26, 2019 |
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THE MANAGER , GALAXY SECURITY SERVICES Vs. E.M.MOLY W/O LATE BALAKRISHNAN
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February 8, 2019 |
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THE MANAGING TRUSTEE, SREE VALAYANADU BHAGAVATHI DEVASWOM AND ORS. Vs. SHAJI K.T. AND ORS.
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December 19, 2019 |
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THE PAYAPPAR SREE DHARMA SASTHA ADVISORY COMMITTEE REPRESENTED BY ITS SECRETARY HARIPRASAD Vs. A.K.JOSEPH
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June 12, 2019 |
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THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. KUNDAYAM SERVICE CO-OPERATIVE BANK LTD
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June 7, 2019 |
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THE REGIONAL MANAGER M/S. INDUSLND BANK Vs. STATE OF KERALA
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May 22, 2019 |
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THE SECRETARY Vs. BIJU.U.K
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February 7, 2019 |
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THE SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. M.N.KUNJAPPAN
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February 26, 2019 |
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THE STATE OF KERALA AND ORS. Vs. K.G. SURESH
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October 24, 2019 |
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THIDANAD SERVICE CO-OPERATIVE BANK LTD Vs. PUSHPALATHA P.G.
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March 26, 2019 |
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THILOTHAMAN, S/O GOPALAN Vs. JANAKI(DIED)
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August 29, 2019 |
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THIRUMATHAL Vs. ANNAMMAL
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August 7, 2019 |
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THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
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May 21, 2019 |
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THIRUVANANTHAPURAM MEDICAL COLLEGE TAXI DRIVERS WELFARE UNION Vs. CITY POLICE COMMISSIONER
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April 4, 2019 |
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THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION Vs. DIRECTOR DAIRY DEVELOPMENT DEPARTMENT
|
February 6, 2019 |
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THOMAS Vs. REVENUE DIVISIONAL OFFICER
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October 11, 2019 |
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THOMAS Vs. STATE OF KERALA
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April 8, 2019 |
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THOMAS Vs. STATE OF KERALA
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December 18, 2019 |
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THOMAS A.P. Vs. ANU THOMAS
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October 15, 2019 |
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THOMAS CHACKO Vs. BANK OF INDIA
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August 21, 2019 |
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THOMAS ELOOR Vs. UNIVERSITY OF CALICUT
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June 10, 2019 |
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THOMAS GEORGE Vs. V.V. GEORGEKUTTY
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November 5, 2019 |
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THOMAS JACOB Vs. STATE OF KERALA
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November 1, 2019 |
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THOMAS JOHN KITHU Vs. STATE OF KERALA
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August 8, 2019 |
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THOMAS M. JOSHUA Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
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January 10, 2019 |
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THOMAS P O Vs. SECRETARY, KORATTY GRAMA PANCHAYATH
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March 8, 2019 |
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THOMAS PALLICKAPARAMBIL Vs. STATE OF KERALA
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January 10, 2019 |
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THOMAS SEBASTIAN Vs. STATE OF KERALA
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February 13, 2019 |
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THOMAS THOONATTU Vs. STATE OF KERALA
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December 5, 2019 |
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THOMAS.T.T Vs. STATE OF KERALA
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June 7, 2019 |
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THOMASKUTTY Vs. STATE OF KERALA
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March 25, 2019 |
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THOMASLY E.V. Vs. IRINJALAKUDA MUNICIPALITY
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November 22, 2019 |
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THOTTAM THOZHILALI SAMRAKSHANA VIKASANA SAMITHY Vs. RETHEN KELKER
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December 6, 2019 |
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THRESIAKUTTY THOMAS Vs. DISTRICT COLLECTOR
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September 23, 2019 |
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THRESIAMMA MANSHOVEN Vs. MANSHOVEN JACQUES JOSEPH
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May 30, 2019 |
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THRESSIAKUTTY Vs. STATE OF KERALA
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January 25, 2019 |
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THRIKKUR MAHADEVA TEMPLE Vs. THRIKKUR MAHADEVA TEMPLE BHAKTHAJANA SANKHADANA
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January 9, 2019 |
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THRIMATHY CONTRACTING COMPANY V.P.CO.CENTER Vs. SECRETARY, PUBLIC WORKS DEPARTMENT GOVERNMENT SECRETARIAT
|
March 8, 2019 |
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THRISIL DAS Vs. STATE OF KERALA
|
March 21, 2019 |
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THULASEEDHARAN NAIR.D Vs. MOHANDAS COLLEGE OF ENGINEERING AND TECHNOLOGY
|
March 19, 2019 |
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THULASI Vs. STATE OF KERALA
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November 26, 2019 |
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THUNDIYIL ABDURAHIMAN Vs. ASHARAF KALAPEEDIKAYIL
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February 5, 2019 |
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THWAHA FASAL Vs. STATE OF KERALA
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November 27, 2019 |
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TIJO.K.GEORGE Vs. DISTRICT COLLECTOR
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November 19, 2019 |
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TIKENDRA SINGH RITHAL Vs. STATE OF KERALA
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October 9, 2019 |
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TOM P J @ GEORGE Vs. STATE OF KERALA
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April 11, 2019 |
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TOM T.JOSEPH Vs. STATE OF KERALA
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June 12, 2019 |
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TOMIN J. THACHANKARY Vs. STATE OF KERALA
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December 5, 2019 |
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TOMY THOMAS Vs. STATE OF KERALA
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March 29, 2019 |
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TOMY THOMAS Vs. STATE OF KERALA
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August 30, 2019 |
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TOMY THOMAS Vs. STATE OF KERALA
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October 4, 2019 |
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TONY ENTERPRISES Vs. RESERVE BANK OF INDIA
|
October 11, 2019 |
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TOP MOST ENTERPRISES PVT. LTD Vs. CIRCLE INSPECTOR OF POLICE
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October 1, 2019 |
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TORQUE AUTO HUB Vs. BANK OF BARODA, REGIONAL OFFICE, CHERTHALA BRANCH
|
February 1, 2019 |
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TOWER VISION INDIA (PRIVATE ) LIMITED Vs. ELOOR MUNICIPALITY
|
October 28, 2019 |
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TRACO CABLE COMPANY LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
July 9, 2019 |
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TRANSASIA BIO MEDICALS LTD. Vs. STATE OF KERALA
|
January 24, 2019 |
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TRANSFORMERS AND ELECTRICALS KERALA LIMITED Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
April 1, 2019 |
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TRAVANCORE DEVASWOM BOARD Vs. ASHOK KUMAR
|
March 29, 2019 |
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TRAVANCORE DEVASWOM BOARD Vs. NARAYANA BHATTATHIRI
|
March 26, 2019 |
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TRAVANCORE RUBBER & TEA CO LTD Vs. DIVISIONAL FOREST OFFICER, DIVISIONAL FOREST OFFICE, CIVIL STATION
|
May 23, 2019 |
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TRAVANCORE SUGARS Vs. T S AKBAR KHAN
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October 1, 2019 |
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TRAVANCORE TITANIUM PRODUCTS LTD Vs. ASSISTANT CUSTOMS COMMISSIONER REVENUE RECOVERY CELL
|
December 16, 2019 |
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TRESA THOMAS Vs. STATE TAX OFFICER
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September 5, 2019 |
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TRIVANDRUM CO-OPERATIVE DISTRICT WHOLESALE SOCIETY LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
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June 10, 2019 |
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TURBO INTERTRADE COMPANY INDIA PVT. LTD. Vs. UNION OF INDIA
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December 12, 2019 |
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U. VARKEY Vs. ISSAC NEDIVELIL PUTHENPURA
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June 17, 2019 |
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U.GOPAKUMAR Vs. STATE OF KERALA
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October 29, 2019 |
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U.K.MOHAMMEDKUTTY HAJI Vs. STATE OF KERALA
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November 7, 2019 |
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UDAYAKUMAR Vs. PROJECT DIRECTOR
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January 21, 2019 |
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UDAYAKUMAR S/O SURENDERAN PILLAI Vs. STATE OF KERALA
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February 1, 2019 |
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UDAYAN S/O VASUDEVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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September 4, 2019 |
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ULAHANNAN JOSEPH Vs. KERALA STATE FOREST DEVELOPMENT CORPORATION LTD
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June 10, 2019 |
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ULLATTIL AYISUMMA Vs. MOIDEENKUTTY
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March 27, 2019 |
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UMA M Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
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April 3, 2019 |
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UMAYATTUKARA MAR THOMA CHURCH KALLISSERY P.O. Vs. STATE OF KERALA
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October 30, 2019 |
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UMESH Vs. UNION OF INDIA
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July 30, 2019 |
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UMESH KUMAR Vs. STATE OF KERALA
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April 1, 2019 |
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UMMER Vs. STATE OF KERALA
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August 26, 2019 |
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UMMER Vs. STATE OF KERALA
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May 23, 2019 |
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UMMU HANI Vs. ICICI BANK LTD EDAPPAL BRANCH
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May 28, 2019 |
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UNION OF INDIA Vs. V. LAKSHMI NARAYANAN
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June 11, 2019 |
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UNION OF INDIA Vs. J.SEBASTIAN
|
June 7, 2019 |
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UNION OF INDIA Vs. SABEENA VARGHESE
|
October 18, 2019 |
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UNION OF INDIA Vs. VIKAS K S/O K I DHARMARAJAN
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July 8, 2019 |
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UNION OF INDIA Vs. N. DHARMADAN
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June 18, 2019 |
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UNION OF INDIA Vs. SUNITHA W/O LATE B BHASKARAN
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February 5, 2019 |
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UNION OF INDIA Vs. HAJI C M ABDUL KHADER
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December 20, 2019 |
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UNION OF INDIA Vs. ANIL.S
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November 1, 2019 |
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UNION OF INDIA Vs. TOMY MATHEW
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October 31, 2019 |
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UNION OF INDIA Vs. V.K.VASU
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November 1, 2019 |
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UNION OF INDIA Vs. ANIL.S.
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November 1, 2019 |
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UNION OF INDIA Vs. C.M. PARAMESWARAN
|
June 4, 2019 |
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UNION OF INDIA Vs. DEEPESH K
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August 6, 2019 |
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UNION OF INDIA Vs. ALL INDIA NAVAL CLERKS ASSOCIATION
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August 8, 2019 |
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UNION OF INDIA Vs. BIJOY R.
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January 16, 2019 |
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UNION OF INDIA Vs. V.K.SAMU
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November 15, 2019 |
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UNION OF INDIA Vs. RAJAMMA
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August 21, 2019 |
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UNION OF INDIA Vs. SOBHA MARY ALEXANDER
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November 21, 2019 |
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UNION OF INDIA Vs. SHAMEER
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April 12, 2019 |
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UNION OF INDIA Vs. SHIYAAD
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April 11, 2019 |
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UNION OF INDIA Vs. GULSHAN KUMAR
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April 10, 2019 |
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UNION OF INDIA Vs. N. PARAMESWARAN PILLAI
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November 19, 2019 |
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UNION OF INDIA AND ORS. Vs. SWAROOP SHETTY AND ORS.
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December 13, 2019 |
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UNION PUBLIC SERVICE COMMISSION Vs. JAI SINGH MEENA
|
March 8, 2019 |
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UNITED SPIRITS LTD Vs. STATE OF KERALA
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December 12, 2019 |
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UNIVERSITY GRANTS COMMISSION Vs. RAJKUMAR K.K.
|
May 22, 2019 |
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UNIVERSITY OF CALICUT Vs. MANAGER
MOTHER ARTS & SCIENCE COLLEGE
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September 3, 2019 |
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UNIVERSITY OF KERALA Vs. K.MOHANDAS
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November 7, 2019 |
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UNIVERSITY OF KERALA Vs. SNEHACHARYA INSTITUTE OF MANAGEMENT
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October 26, 2019 |
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UNIVERSITY OF KERALA KARYAVATTOM Vs. DR.V.REGHU
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October 30, 2019 |
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UNNI Vs. STATE OF KERALA
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February 19, 2019 |
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UNNI @ NEPOLIAN Vs. STATE OF KERALA
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March 8, 2019 |
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UNNIKRISHNA PILLAI Vs. AUTHORIZED OFFICER CORPORATION BANK
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October 3, 2019 |
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UNNIKRISHNA PILLAI Vs. STATE OF KERALA
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June 11, 2019 |
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UNNIKRISHNAN Vs. STATE OF KERALA
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November 4, 2019 |
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UNNIKRISHNAN Vs. STATE OF KERALA
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November 22, 2019 |
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UNNIKRISHNAN @ APPU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
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January 11, 2019 |
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UNNIKRISHNAN K.P. Vs. MANJOOR SERVICE CO-OPERATIVE BANK
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August 6, 2019 |
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UNNIKRISHNAN NAIR Vs. STATE OF KERALA
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November 26, 2019 |
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UNNIKRISHNAN NAIR G . S . Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
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February 21, 2019 |
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UNNIKRISHNAN.V.M Vs. LIC HOUSING FINANCE LTD
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February 11, 2019 |
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UPL LTD. Vs. STATE OF KERALA
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July 1, 2019 |
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USHA Vs. STATE OF KERALA
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April 9, 2019 |
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USHADEVI Vs. STATE OF KERALA
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November 6, 2019 |
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USHAKUMARI Vs. STATE OF KERALA
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July 2, 2019 |
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USHAKUMARI V.S. Vs. STATE OF KERALA
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January 11, 2019 |
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USMAN K.K. Vs. AXIS BANK LIMITED RETAIL ASSET CENTRE
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March 15, 2019 |
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V M HARIZ Vs. INSPECTOR GENERAL OF POLICE
|
August 1, 2019 |
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V M JOSEPH Vs. KADANAD GRAMA PANCHAYATH
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June 14, 2019 |
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V MADHU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
March 8, 2019 |
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V RAVEENDRAN NAIR Vs. STATE OF KERALA
|
March 8, 2019 |
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V S BABU Vs. C S THAHIRA
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March 5, 2019 |
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V VELAYUDHAN, S/O V VENKADACHALAM Vs. STATE OF KERALA
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March 18, 2019 |
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V VIJAYARAJAN (DIED) Vs. GOPINATHAN
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August 26, 2019 |
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V. BINU Vs. COMMISSIONER OF CUSTOMS
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June 12, 2019 |
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V. FOUSIYA, W/O.YUSUF Vs. STATE OF KERALA
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April 9, 2019 |
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V. GOPAKUMAR Vs. STATE OF KERALA
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October 1, 2019 |
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V. INDIRA DEVI Vs. SUBHADRA DEVI
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August 21, 2019 |
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V. P. MUHAMMED HANEEFA Vs. ASSISTANT LABOUR OFFICER
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November 8, 2019 |
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V. PREMALATHA Vs. STATE OF KERALA
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December 6, 2019 |
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V. SHAJI Vs. STATE OF KERALA
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October 22, 2019 |
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V. K. L. RESORTS INDIA PVT. LTD. Vs. THE DIRECTOR, DEPARTMENT OF FIRE & RESCUE SERVICES
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February 7, 2019 |
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V.A.BABY THOMAS Vs. STATE OF KERALA
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June 10, 2019 |
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V.BALARAM Vs. CO-OPERATIVE ARBITRATION COURT
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April 1, 2019 |
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V.C. JOHN Vs. T.K. ANIKUMARI
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January 3, 2019 |
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V.K. GOPINATH Vs. RAJESH PURUSHOTHAMAN
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March 1, 2019 |
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V.K.BALACHANDRAN NAIR Vs. P.K.VINODKUMAR
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November 4, 2019 |
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V.K.KARUNAKARAN Vs. STATE OF KERALA
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November 21, 2019 |
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V.KUMARAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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February 20, 2019 |
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V.M. BINDU Vs. SUB INSPECTOR OF POLICE, CHALISSERRY POLICE STATION
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January 3, 2019 |
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V.M. KARUNAKARAN Vs. ZAMORIN RAJA OF CALICUT
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September 25, 2019 |
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V.M. MOHANAN Vs. UNION OF INDIA
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October 9, 2019 |
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V.M. MOIDEEN Vs. KOZHIKODE MUNICIPAL CORPORATION
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May 14, 2019 |
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V.MADHUSOODHANAN Vs. V.THANKAMONI
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June 4, 2019 |
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V.N. SREEDHARAN Vs. DISTRICT COLLECTOR
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November 12, 2019 |
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V.N.PUBLIC HEALTH Vs. STATE OF KERALA
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November 19, 2019 |
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V.N.PUBLIC HEALTH Vs. STATE OF KERALA
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May 3, 2019 |
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V.O.KUNJUKUNJU (DIED) Vs. STATE OF KERALA
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December 17, 2019 |
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V.P.AHAMMED SHAREEF Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
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October 10, 2019 |
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V.P.ISWARDAS Vs. LABOUR ENFORCEMENT OFFICE
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November 4, 2019 |
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V.P.M.NOORUDHEEN Vs. STATE OF KERALA
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October 18, 2019 |
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V.RAJENDRAN Vs. SUNIL KUMAR
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November 20, 2019 |
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V.S. ABBAS Vs. STATE OF KERALA
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December 2, 2019 |
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V.SASEENDRAN Vs. KARAVARAM GRAMA PANCHAYAT
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November 25, 2019 |
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V.SAVIN KUMAR Vs. STATE OF KERALA
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November 20, 2019 |
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V.SURENDRAN Vs. SREEDEVI S.
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December 3, 2019 |
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V.T.HARI Vs. STATE OF KERALA
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October 1, 2019 |
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V.T.VIJAYAN Vs. U.KUTTAPPAN NAIR
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March 1, 2019 |
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V.U.SIDHIQUE Vs. STATE OF KERALA
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December 11, 2019 |
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VA TECH WABAG LIMITED Vs. KERALA WATER AUTHORITY
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December 17, 2019 |
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VACHAPURATH KHADEEJA Vs. STATE OF KERALA
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December 2, 2019 |
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VAHEEDA Vs. AUTORIZED OFFICER
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December 10, 2019 |
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VALAKKAVU GRANITE (P) LTD Vs. TAHASILDAR, THRISSUR
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January 18, 2019 |
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VALAKKAVU GRANITES (P) LTD. Vs. TAHSILDAR, THRISSUR TALUK
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January 30, 2019 |
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VALAVANAD PUTHENKAVU DEVI KSETRAM Vs. GOVERNMENT OF INDIA
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February 5, 2019 |
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VALAVI Vs. ASSISTANT PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
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November 15, 2019 |
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VALSALA D/O JANAKI Vs. V SREEKUMAR
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June 19, 2019 |
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VANCHIYOOR V. MOHANAN NAIR Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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March 14, 2019 |
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VANIYAMKULAM GRAMA PANCHAYATH Vs. DISTRICT COLLECTOR DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
|
December 11, 2019 |
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VANNATHI VALAPPIL MAHMOOD Vs. STATE OF KERALA
|
February 13, 2019 |
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VARGHESE Vs. DIVISIONAL OFFICER,
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August 14, 2019 |
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VARGHESE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
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February 20, 2019 |
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VARGHESE ARACKAL Vs. STATE OF KERALA
|
July 30, 2019 |
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VARGHESE DELSHIN Vs. PRINCIPAL, BISHOP JEROME SCHOOL OF ARCHITECTURE
|
October 31, 2019 |
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VARGHESE JOSEPH @ SABU Vs. STATE OF BANK OF INDIA
|
March 12, 2019 |
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VARGHESE MATHEW, S/O LATE MATHEW Vs. SANTHAMMA JOHN, D/O.JOHN (LATE)
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January 18, 2019 |
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VARKEY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
July 9, 2019 |
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VASAN.C.V Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK
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March 22, 2019 |
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VASANTHA MALLAN Vs. N.S. ABOOBACKER SIDDIQUE
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November 14, 2019 |
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VASANTHAKUMAR Vs. STATE OF KERALA
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July 23, 2019 |
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VASUDEVA NAYAK S. Vs. STATE OF KERALA
|
July 12, 2019 |
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VASUDEVAN Vs. UNITED INDIA INSURANCE CO.LTD
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December 10, 2019 |
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VASUDEVAN Vs. STATE OF KERALA
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November 21, 2019 |
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VEENA PRABHAKUMAR Vs. DHANLAXMI BANK
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April 10, 2019 |
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VELUCHANDRAN Vs. VILASINI AMMA
|
December 9, 2019 |
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VEMBANAD GAS AGENCIES ANCHAL KOLLAM DISTRICT Vs. UNION OF INDIA
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May 21, 2019 |
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VENGADAN NARAYANAN Vs. STATE OF KERALA
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August 8, 2019 |
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VENKIDESAN Vs. STATE OF KERALA
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January 31, 2019 |
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VENU R. Vs. UNIVERSITY OF CALICUT
|
November 15, 2019 |
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VENUGOPAL Vs. ANILKUMAR V G
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July 16, 2019 |
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VENUGOPAL R. AND ORS. Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
April 8, 2019 |
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VENUGOPAL.V.S. Vs. FERTILIZERS AND CHEMICALS TRAVNCORE LTD.
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September 18, 2019 |
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VENUGOPALAN Vs. DISTRICT COLLECTOR
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January 24, 2019 |
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VETTIKKATTUKUNNU MUSLIM JAMA-ATH PONJASSERY P.O. Vs. STATE OF KERALA
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November 1, 2019 |
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VETTRO TRADERS AND INTEGRATED SERVICES Vs. SUB INSPECTOR OF POLICE
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August 5, 2019 |
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VICAR, ST. THOMAS CATHEDRAL Vs. STATE OF KERALA
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October 18, 2019 |
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VICTIM Vs. STATE OF KERALA
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April 3, 2019 |
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VICTIM IN CR.297/17 OF NEDUMBASSERY POLICE STATION Vs. STATE OF KERALA
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February 25, 2019 |
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VIDHYA JAYAPRAKASH A. Vs. STATE OF KERALA
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December 3, 2019 |
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VIDYA MUKUNDAN Vs. STATE OF KERALA
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November 22, 2019 |
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VIGNESWARA PACKS Vs. TRAVANCORE DEVASWOM BOARD
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November 29, 2019 |
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VIJAYA BABU Vs. STATE OF KERALA
|
October 29, 2019 |
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VIJAYA BANK Vs. K. SHANAWAS
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June 19, 2019 |
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VIJAYA HOSPITALITY AND RESPORTS LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 7, 2019 |
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VIJAYAKUMAR Vs. STATE
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November 27, 2019 |
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VIJAYAKUMAR Vs. AUTHORIZED OFFICER, THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
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February 20, 2019 |
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VIJAYAKUMAR Vs. STATE OF KERALA
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June 12, 2019 |
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VIJAYAKUMAR Vs. STATE OF KERALA
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June 4, 2019 |
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VIJAYALEKSHMI Vs. STATE OF KERALA
|
December 12, 2019 |
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VIJAYAMMA KOMALAN Vs. DISTRICT GEOLOGIST
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November 25, 2019 |
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VIJAYAN Vs. SURENDRAN
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July 26, 2019 |
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VIJAYAN Vs. STATE OF KERALA
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July 29, 2019 |
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VIJAYAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 8, 2019 |
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VIJAYAN P. Vs. UNIVERSITY OF KERALA
|
February 12, 2019 |
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VIJEESH P.R. Vs. REGIONAL TRANSPORT AUTHORITY
|
September 17, 2019 |
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VIJENDRAKUMAR M. Vs. STATE OF KERALA
|
November 1, 2019 |
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VIJI P.ISSAC Vs. VIJAYAKUMARI
|
January 15, 2019 |
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VIJIKUMAR Vs. STATE OF KERALA
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August 1, 2019 |
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VIJU M.ITTOOP Vs. STATE OF KERALA
|
December 11, 2019 |
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VIJUNA.V.K Vs. MITHUN.K
|
December 9, 2019 |
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VILASINI POYILIL Vs. VALSALA @ P.T. VALSALA TEACHER
|
March 15, 2019 |
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VIMAL VINCENT Vs. REVENUE DIVISION OFFICER
|
November 27, 2019 |
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VIMALA A.K Vs. STATE OF KERALA
|
November 19, 2019 |
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VIMALA ABRAHAM Vs. EAPPEN JOSEPH
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September 19, 2019 |
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VIMALAN N Vs. VILLAGE OFFICER
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September 27, 2019 |
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VINAY THOMAS ABRAHAM Vs. KERALA STATE SPORTS COUNCIL
|
August 5, 2019 |
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VINAYACHANDRAN Vs. YASODHAMMA
|
June 11, 2019 |
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VINAYAN M.C. Vs. STATE OF KERALA
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October 10, 2019 |
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VINCA HOSPITALITY PVT. LTD. Vs. SAROMA HILLS RESORTS
|
December 6, 2019 |
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VINCENT ANTONY Vs. DELHI POLICE ESTABLISHMENT, CBI
|
June 7, 2019 |
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VINEETH Vs. STATION HOUSE OFFICER
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September 25, 2019 |
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VINEETHA Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES
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February 27, 2019 |
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VINOD Vs. STATE OF KERALA
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September 18, 2019 |
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VINOD Vs. STATE OF KERALA
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April 11, 2019 |
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VINOD Vs. STATE OF KERALA
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November 11, 2019 |
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VINOD Vs. STATE OF KERALA
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July 12, 2019 |
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VINOD Vs. STATE OF KERALA
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November 4, 2019 |
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VINOD Vs. STATE OF KERALA
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November 5, 2019 |
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VINOD KRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 16, 2019 |
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VINOD KUMAR Vs. SHARFUDHEEN
|
December 10, 2019 |
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VINOD KUMAR Vs. DISTRICT GEOLOGIST
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April 2, 2019 |
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VINOD KUMAR M Vs. PANCHAYATH DIRECTOR
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January 24, 2019 |
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VINOD KUMAR N.G. Vs. SREEREKHA
|
June 20, 2019 |
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VINOD KUMAR R. Vs. MANAGING DIRECTOR (IN-CHARGE), ADICHENALLOOR FARMERS SERVICE CO-OPERATIVE BANK LTD
|
January 25, 2019 |
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VINOD P. Vs. STATE OF KERALA
|
April 30, 2019 |
|
VINOD P.P. Vs. KERALA SHIPPING AND INLAND NAVIGATION
CORPORATION LTD.
|
December 3, 2019 |
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VINOD THANKARAJAN Vs. STATE OF KERALA
|
November 25, 2019 |
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VINOD.P S/O. PURUSHOTHAMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 20, 2019 |
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VINODHINI JAYACHANDRAN Vs. AUTHORIZED OFFICER
|
October 30, 2019 |
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VINTO Vs. STATE OF KERALA
|
December 12, 2019 |
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VINU KOSHY ABRAHAM Vs. A B M TOWERS RESIDENTS ASSOCIATION
|
October 9, 2019 |
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VINU P.B. Vs. DISTRICT COLLECTOR
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December 3, 2019 |
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VINU VISHWAM Vs. STATE OF KERALA
|
December 2, 2019 |
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VINU JACOB Vs. NIL
|
March 1, 2019 |
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VIPIN C. GOPI, Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 30, 2019 |
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VISHAL G. NAIR Vs. SREEDEVI P.S.
|
September 19, 2019 |
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VISHALAKSHI AMMA Vs. STATE OF KERALA
|
December 3, 2019 |
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VISHNU Vs. STATE OF KERALA
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November 25, 2019 |
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VISHNU Vs. STATE OF KERALA
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December 5, 2019 |
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VISHNU Vs. STATE OF KERALA
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April 3, 2019 |
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VISHNU Vs. KERALA STATE
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June 14, 2019 |
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VISHNU Vs. STATE OF KERALA
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October 11, 2019 |
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VISHNU Vs. STATE OF KERALA
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October 24, 2019 |
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VISHNU Vs. STATE OF KERALA
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November 28, 2019 |
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VISHNU AYURVEDA MEDICAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
|
August 21, 2019 |
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VISHNU GOPINAD Vs. STATE OF KERALA
|
July 30, 2019 |
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VISHNU KURUKKAL Vs. TRAVANCORE DEVASWOM BOARD
|
July 23, 2019 |
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VISHNU P.K. Vs. STATE OF KERALA
|
April 12, 2019 |
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VISHNU S.V. Vs. SATHYA SREEKUMAR
|
November 12, 2019 |
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VISHNU S/O VALSALAN Vs. STATE OF KERALA
|
January 4, 2019 |
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VISHNU SOMASUNDARAN Vs. SENIOR INTELLIGENCE OFFICER
|
December 16, 2019 |
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VISHNU SP Vs. STATE OF KERALA
|
November 6, 2019 |
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VISHNU V.S. Vs. STATE OF KERALA
|
June 6, 2019 |
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VISWAMBARAN Vs. STATE OF KERALA
|
August 27, 2019 |
|
VISWANATHAN @ VISWAN Vs. STATE OF KERALA
|
June 11, 2019 |
|
VISWANATHAN C. Vs. DISTRICT COLLECTOR PALAKKAD
|
March 12, 2019 |
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VISWANATHAN K C Vs. D PAPPACHAN
|
March 1, 2019 |
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VISWANATHAN T N Vs. STATE OF KERALA
|
June 21, 2019 |
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VITHUN Vs. STATE OF KERALA
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March 5, 2019 |
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VIVEK.P Vs. STATION HOUSE OFFICER
|
June 7, 2019 |
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VIVEKANANDA EDUCATIONAL TRUST Vs. STATE OF KERALA
|
July 19, 2019 |
|
VJAYAKUMAR Vs. AUTHORISED OFFICER THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD.
|
January 15, 2019 |
|
VYSAKH BABU Vs. STATE OF KERALA
|
October 1, 2019 |
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W/O OF DECEASED SHEEJA, W/O LATE ANANDAKUTTAN Vs. VINOD, S/O DAMODARAN, CHOLOTH VEEDU
|
January 30, 2019 |
|
WATER WORLD TOURISM COMPANY PVT. LTD Vs. ALAPPUZHA MUNICIPALITY
|
March 25, 2019 |
|
WE BUILD (P) LTD. Vs. GOVERNMENT OF KERALA
|
March 12, 2019 |
|
WILFRED, S/O MANUEL Vs. DISTRICT COLLECTOR,KOLLAM
|
June 10, 2019 |
|
WILLIAMS DANIEL Vs. JOSE
|
October 3, 2019 |
|
XAVIER THOMAS Vs. K.P. JOHNSON
|
January 9, 2019 |
|
Y.A.PRAVEEN Vs. HEADMASTER
|
June 14, 2019 |
|
YESUDAS.R. Vs. THE STATE OF KERALA
|
March 27, 2019 |
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YETHI T.U. Vs. REGIONAL PASSPORT OFFICER
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June 6, 2019 |
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YOOSAF Vs. STATE OF KERALA
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July 10, 2019 |
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YOUSAF.R.K. Vs. STATE OF KERALA
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October 15, 2019 |
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YOUSUF CHALIL Vs. STATE OF KERALA
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July 25, 2019 |
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YOUSUF CHALIL Vs. STATE OF KERALA
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October 3, 2019 |
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YOUSUFF Vs. NAFEESAKUTTY
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December 4, 2019 |
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YOUSUFF P.V. Vs. STATE OF KERALA
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March 27, 2019 |
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ZACHARIA STEPHEN Vs. JAIDEV.G
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September 3, 2019 |
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ZUBAIDA N Vs. THE SUB DIVISIONAL MAGISTRATE
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May 20, 2019 |
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