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A.T.V. DAMODARAN Vs. STATE OF KERALA
|
February 6, 2018 |
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ACHAYIYATH SARADA Vs. A. SHANMUGHAM
|
March 2, 2018 |
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ALIYARKUNJU Vs. KERALA STATE ELECTRICITY BOARD
|
June 25, 2018 |
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ARJUN RAJ Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
May 23, 2018 |
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ARUVIKKARA FARMERS SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
August 2, 2018 |
|
C. MOHANAN Vs. STATE POLICE COMPLAINTS AUTHORITY
|
April 5, 2018 |
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C.K. BALAKRISHNAN Vs. STATE TRANSPORT AUTHORITY
|
February 12, 2018 |
|
C.K. VASUDEVAN VADHYAN NAMBOOTHIRI Vs. DISTRICT REGISTRAR (GENERAL)
|
June 21, 2018 |
|
CITY CO-OPERATIVE HOSPITAL LTD. Vs. E.V. LUQUMAN
|
April 11, 2018 |
|
D.M. EDUCATIONRESEARCH FOUNDATION Vs. UNION OF INDIA
|
August 30, 2018 |
|
E.K. ARAVINDAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 25, 2018 |
|
GOVINDH MADHUSOODHANAN Vs. STATE OF KERALA
|
November 8, 2018 |
|
IMMANUEL AVIATIONCARGO SERVICES PVT. LTD. Vs. STATE OF KERALA
|
June 27, 2018 |
|
JAYASREE Vs. MOHAMMED SHAREEF
|
May 23, 2018 |
|
JOSEPH SCARIA Vs. VISHNU
|
May 23, 2018 |
|
K. SASIDHARAN Vs. MANAGER
|
July 4, 2018 |
|
KERALA CRICKET ASSOCIATION Vs. UNION OF INDIA
|
August 9, 2018 |
|
M. SYED MOHAMED Vs. P.T. KOYATTI
|
January 30, 2018 |
|
M/S. VASAN HEALTH CARE PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
July 24, 2018 |
|
MILU MARTIN Vs. C.K. REJI
|
February 15, 2018 |
|
N. DHARMADAN Vs. UNION OF INDIA
|
April 5, 2018 |
|
N. SIVAN KURUP Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
February 27, 2018 |
|
N.J. CONSTRUCTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 26, 2018 |
|
NARAYANAN S.A. Vs. RAJESH K.R.
|
January 10, 2018 |
|
NARAYANANKUTTY Vs. UNITED INDIA INSURANCE CO. LTD.
|
May 23, 2018 |
|
NINAN MARIYAMMA Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
|
August 14, 2018 |
|
P.D. JOSE Vs. STATE OF KERALA
|
February 6, 2018 |
|
P.G. JOSHY Vs. STATE OF KERALA
|
March 22, 2018 |
|
P.N. VISWAMBARAN Vs. T.P. SANU
|
May 24, 2018 |
|
P.V. VISWANATHAM Vs. HARIPAD SERVICE CO-OPERATIVE BANK LTD.
|
August 13, 2018 |
|
PAULOSE Vs. M/S. MALABAR CEMENTS LTD.
|
February 7, 2018 |
|
PRAKASAN K. Vs. P. SIDHARTHAN
|
March 5, 2018 |
|
PRANAV A.M. Vs. SECRETARY
|
April 5, 2018 |
|
RASHEED Vs. STATE OF KERALA
|
January 9, 2018 |
|
RIYA R EBENEZER Vs. UNION OF INDIA
|
August 7, 2018 |
|
S. SURESH KAMATH Vs. UNION OF INDIA
|
May 22, 2018 |
|
SAFE DEVELOPMENT ALMS TRUST (SDA TRUST) Vs. STATE OF KERALA
|
October 31, 2018 |
|
SASI A.K Vs. MOHAMMED ALI
|
June 20, 2018 |
|
SHEMEERA Vs. SHANI
|
April 4, 2018 |
|
SINI PRAMOD Vs. NEW INDIA ASSURANCE CO. LTD.
|
May 23, 2018 |
|
SREE LEKSHMI NARASIMHA MOORTHY Vs. STATE OF KERALA
|
March 27, 2018 |
|
SUMA Vs. SINIMOL
|
August 13, 2018 |
|
SURENDRAN V. Vs. RUKIYA MUHAMMED
|
May 22, 2018 |
|
T. SHEEJA Vs. C.P. BALAKRISHNAN
|
September 4, 2018 |
|
T. SURENDRAN Vs. STATE OF KERALA
|
July 27, 2018 |
|
T.K. THOMAS Vs. ANTONY K.V. @ JOSE
|
July 26, 2018 |
|
VICTORIA JOSEPH Vs. REVENUE DIVISIONAL OFFICER
|
January 12, 2018 |
|
MUHAMMED RIYAS Vs. STATE OF KERALA
|
February 14, 2018 |
|
A A GOPALAKRISHNAN Vs. SECRETARY, COCHIN DEVASWOM BOARD
|
April 4, 2018 |
|
A AHAMMED KABEER Vs. RETURNING OFFICER KAZHANI SERVICE CO-OPERATIVE BANK LTD
|
November 30, 2018 |
|
A AYUBKHAN S/O ASANARUPILLA Vs. SUB INSPECTOR OF POLICE, UPPUTHARA POLICE STATION
|
July 5, 2018 |
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A C DEVARAJ Vs. THAMBURAN PADIKKAL MEENAKUMARI
|
January 29, 2018 |
|
A DAMODARAN S/O NARAYANAN Vs. NEW INDIA ASSURANCE CO LTD KANNUR
|
February 7, 2018 |
|
A FEMINA "SHIFAH, Vs. KOLLAM CORPORATION AND OTHERS
|
March 12, 2018 |
|
A HAMMED KUTTY Vs. SALIM A
|
April 4, 2018 |
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A JANARDHANAN Vs. SIVADASAN NAMBOODIRIPPAD
|
July 3, 2018 |
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A JYOTHI PRIYA Vs. PUNJAB NATIONAL BANK, HRD DEPARTMENT, KERALA ZONE
|
June 12, 2018 |
|
A K AZEEM Vs. A G PANDURANGAN
|
June 13, 2018 |
|
A K BALAKRISHNAN NAIR Vs. CHIEF SECRETARY TO GOVERNMENT OF KERALA
|
February 7, 2018 |
|
A K FASTNERS Vs. ASSISTANT STATE TAX OFFICER , STATE GST DEPARTMENT
|
March 2, 2018 |
|
A K REMANI Vs. CHAIRMAN, SPICES BOARD, MINISTRY OF COMMERCE AND INDUSTRY
|
July 4, 2018 |
|
A K SOMASEKHARAN NAIR Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD
|
April 9, 2018 |
|
A K UNNIKRISHNAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
November 7, 2018 |
|
A KANNAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT
|
July 4, 2018 |
|
A KRISHNA SHENOY, S/O LATE ACHUTHA SHENOY Vs. GANGA DEVI G , D/O LATE ACHUTHA SHENOY
|
July 31, 2018 |
|
A KUNHIKRISHNAN Vs. RAJAN
|
July 26, 2018 |
|
A M NOUSHAD Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM
|
January 10, 2018 |
|
A M PREMBUSHAN Vs. N S THULASIDAS S/O N P SANKARAN
|
January 4, 2018 |
|
A MAHEEN S/O AHAMMED KANNU Vs. KERALA STATE INDUSTRIAL ENTERPRISES LTD REPRESENTED BY ITS MANAGING DIRECTOR
|
June 28, 2018 |
|
A ONE FURNITURE Vs. SUB INSPECTOR OF POLICE, AROOR, CHERTHALA TALUK
|
April 4, 2018 |
|
A P BABY Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
July 18, 2018 |
|
A P RAVEENDRAN Vs. P V CHERIAN
|
July 17, 2018 |
|
A R ABDUL WAHAB Vs. CORPORATION BANK, ZONAL OFFICE
|
March 15, 2018 |
|
A R JISHA Vs. SHAJU PAUL @ SHAJI
|
July 18, 2018 |
|
A R POULOSE Vs. ELECTORAL OFFICER
|
November 21, 2018 |
|
A R REJEENA Vs. DEPUTY DIRECTOR OF EDUCATION
|
July 31, 2018 |
|
A RAJAN Vs. R C MURUKESAN
|
March 19, 2018 |
|
A S NARAYANAN PILLAI Vs. UNION OF INDIA
|
July 24, 2018 |
|
A SHAHINAS UPPER DIVISION CLERK Vs. STATE OF KERALA
|
March 6, 2018 |
|
A SHAJAHAN S/O ABDUL KAREEM Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY MANAGING DIRECTOR
|
June 12, 2018 |
|
A V FRANCIS, ALUKKA HOUSE, KOTTOOLI, KOZHIKODE Vs. KERALA STATE ELECTRICITY BOARD
|
July 5, 2018 |
|
A V GEORGE Vs. PUNJAB NATIONAL BANK
|
March 6, 2018 |
|
A V MOHAMMADALI Vs. MATHEW LAWRENCE
|
April 13, 2018 |
|
A V POULOSE S/O A O VARGHESE Vs. COCHIN PORT TRUST REPRESENTED BY ITS CHAIRMAN
|
October 26, 2018 |
|
A V RAHIM @ RAGAM RAHIM Vs. STATE OF KERALA
|
March 22, 2018 |
|
A V SREEKUMAR Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2018 |
|
A V THOMAS Vs. KERALA STATE ELECTRICITY BOARD
|
July 5, 2018 |
|
A V THOMAS & CO LTD Vs. COCHIN INTERNATIONAL AIRPORT LTD
|
July 31, 2018 |
|
A V UNNIKRISHNAN Vs. DEPUTY DIRECTOR
|
January 8, 2018 |
|
A VIJAYALAKSHMI D/O LATE N ARUNAGIRI Vs. STATE OF KERALA
|
July 26, 2018 |
|
A W H SPECIAL COLLEGE KALLAI P O Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
February 27, 2018 |
|
A YOUNUS KUNJU Vs. STANDING COMMITTEE FOR APPEALS ON TAXATION AND FINANCE, REPRESENTED BY ITS CHAIRMAN
|
August 1, 2018 |
|
A. BALAN AND OTHERS Vs. UNION OF INDIA AND ANOTHER
|
February 20, 2018 |
|
A. GOPAKUMARAN NAIR AND OTHER Vs. THE STATE POLICE CHIEF AND OTHERS
|
April 10, 2018 |
|
A. IBRAHIMKUTTY Vs. STATE OF KERALA AND OTHERS
|
June 6, 2018 |
|
A. MANOJ Vs. STATE OF KERALA
|
November 5, 2018 |
|
A. MOHAMMED MUSTAQUE Vs. KOCHI MUNICIPAL CORPORATION & ORS.
|
January 18, 2018 |
|
A. PREMKUMAR Vs. INDIAN BANK, CORPORATE OFFICE, 254
|
June 6, 2018 |
|
A. VASANTHAKUMARY AND ANOTHER Vs. THE DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER
|
July 11, 2018 |
|
A. VIJAYAKUMAR. Vs. VAZHAKULAM GRAMA PANCHAYAT
|
June 8, 2018 |
|
A. YOUNUS KUNJU AND OTHERS Vs. STATE OF KERALA REP. BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
|
October 31, 2018 |
|
A. SREEKUMARI Vs. STATE OF KERALA
|
October 26, 2018 |
|
A.A. SEBASTIAN Vs. STATE OF KERALA
|
February 6, 2018 |
|
A.AJITHA SHAJI Vs. PARENTS AND SENIOR CITIZENS WELFARE
|
October 11, 2018 |
|
A.C. BABU Vs. STATE
|
July 5, 2018 |
|
A.G. GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
|
February 7, 2018 |
|
A.K. ABOOTTY Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
A.K. RAGHAVAN AND OTHERS Vs. FOOD CORPORATION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, THIRUVANANTHAPURAM
|
April 13, 2018 |
|
A.K. RAJASREE Vs. S. JAYASREE AND OTHERS
|
April 2, 2018 |
|
A.K. VIMALA AND OTHERS Vs. THURAVOOR GRAMA PANCHAYAT AND OTHERS
|
June 8, 2018 |
|
A.L. VIJAYAN Vs. PHILIP VARKEY
|
March 9, 2018 |
|
A.M. FAISAL Vs. THRISSUR CORPORATION
|
November 2, 2018 |
|
A.M. MATHAI Vs. STATE OF KERALA AND OTHERS
|
October 25, 2018 |
|
A.M. YOHANNAN Vs. STATE OF KERALA
|
June 27, 2018 |
|
A.MOHANDAS Vs. THE SECRETARY, NEDUMANGAD MUNCIPALITY
|
November 2, 2018 |
|
A.P. ISMAYIL AND OTHERS Vs. E.S.I. CORPORATION, REPRESENTED BY THE E.S.I. INSPECTOR, THRISSUR AND OTHERS
|
March 5, 2018 |
|
A.P. RAJU Vs. DISTRICT POLICE CHIEF (RURAL) ERNAKULAM ALUVA
|
June 18, 2018 |
|
A.P. SHAHABUDEEN Vs. SECRETARY, CORPORATION OF THIRUVANANTHAPURAM AND OTHERS
|
October 30, 2018 |
|
A.P. STEEL RE Vs. KERALA STATE ELECTRICITY BOARD LTD. AND OTHERS
|
January 17, 2018 |
|
A.P. SUNDARAN Vs. THE PERUMATTI SERVICE CO
|
January 8, 2018 |
|
A.P.M YOUSUF Vs. THE SECRETARY, AYALUR GRAMA PANCHAYATH, AYALUR, PALAKKAD 678510
|
June 28, 2018 |
|
A.R. GOPI Vs. THANOOJA
|
July 27, 2018 |
|
A.R.K. WOOD AND METALS PVT. LTD. Vs. THE STATE OF KERALA
|
June 6, 2018 |
|
A.RAVEENDRANATHA MENON Vs. THE COMMISSIONER
|
September 26, 2018 |
|
A.S. KUNJU MOHAMED, S/O. SAIDALI Vs. THE STATE OF KERALA AND OTHERS
|
March 6, 2018 |
|
A.S. SREEKANDAN NAIR Vs. SHERISTADAR, DISTRICT COURT AND OTHERS
|
June 6, 2018 |
|
A.SARALA DEVI, WIFE OF V.BABU Vs. STATE OF KERALA
|
October 9, 2018 |
|
A.T. SUBRAHMANIYAN, S/O. THAMI Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANR.
|
January 4, 2018 |
|
A.V. NOUSHAD S/O. ABU RAHEEM KOYA @ ABUHAJI Vs. A.V.FARHA, D/O. A.V. NOUSHAD
|
June 22, 2018 |
|
A.V. RAMAKRISHNA PILLAI S/O VELAYDHAN PILLAI Vs. STATE OF KERALA
|
November 13, 2018 |
|
A.V. SEBASTIAN Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD
|
October 1, 2018 |
|
A.V. SIDHEEK Vs. THE AUTHORIZED OFFICER
|
December 13, 2018 |
|
A.V. USMAN Vs. PONNANI CO
|
January 15, 2018 |
|
AADIL KHAN Vs. STATE OF KERALA AND OTHER
|
October 30, 2018 |
|
AADIL S. Vs. STATE OF KERALA
|
October 30, 2018 |
|
AAMINA AND OTHERS Vs. NOORJAHAN
|
February 23, 2018 |
|
AARIF P S/O MUHAMMED Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
April 27, 2018 |
|
AARON ABRAHAM PHILIP Vs. STATE OF KERALA
|
November 22, 2018 |
|
AAYSHATH NAJILA SCHEMNAD Vs. STATE OF KERALA AND OTHERS
|
October 29, 2018 |
|
ABBAS CASHEW CO Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 24, 2018 |
|
ABBAS V. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 26, 2018 |
|
ABDU RAHIMAN Vs. STATE OF KERALA
|
October 9, 2018 |
|
ABDU RAHIMAN HAJI Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK
|
July 19, 2018 |
|
ABDU RAHIMAN K U PROFESSOR (CIVIL ENGINEERING) SCHOOL OF ENGINEERING Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
February 20, 2018 |
|
ABDUL ADHIL Vs. JISNIMOL D/O SHAHUL HAMEED
|
October 26, 2018 |
|
ABDUL ASHRAF M., S/O. MOHAMMED Vs. THE DISTRICT COLLECTOR, KASARGOD, 671 121 AND OTHERS
|
February 27, 2018 |
|
ABDUL AZEES Vs. AUTHORIZED OFFICER PHOENIX ARC, LTD REGD OFFICE
|
July 12, 2018 |
|
ABDUL AZEEZ P. S/O. SULAIMAN P. Vs. THE STATE OF KERALA
|
January 10, 2018 |
|
ABDUL AZEEZ S/O ABU HAJI Vs. KEEZHATTUR GRAMA PANCHAYATH
|
June 28, 2018 |
|
ABDUL AZEEZ T A Vs. SAIDALAVI K
|
March 5, 2018 |
|
ABDUL AZEEZ, S/O. MUHAMMED HAJI Vs. STATE OF KERALA AND OTHERS
|
June 8, 2018 |
|
ABDUL BASHEER Vs. RAMLA BEEVI
|
November 14, 2018 |
|
ABDUL BASIH Vs. STATION HOUSE OFFICER
|
September 19, 2018 |
|
ABDUL GAFOOR Vs. STATE OF KERALA
|
September 10, 2018 |
|
ABDUL GAFOOR Vs. STATE OF KERALA
|
October 9, 2018 |
|
ABDUL GAFOOR K K Vs. JOINT REGIONAL TRANSPORT OFFICER
|
August 8, 2018 |
|
ABDUL GAFOOR K.K. Vs. THE SECRETARY
|
November 2, 2018 |
|
ABDUL GAFOOR M.A. Vs. STATE OF KERALA & ORS.
|
July 25, 2018 |
|
ABDUL GAFOOR T.P Vs. STATE OF KERALA
|
September 19, 2018 |
|
ABDUL GAFOOR. K.M Vs. THE STATE OF KERALA AND ANOTHER
|
February 16, 2018 |
|
ABDUL HAMEED Vs. DISTRICT COLLECTOR, MALAPPURAM
|
July 3, 2018 |
|
ABDUL HAMEED KHAN Vs. MUHAMMED ALI
|
November 30, 2018 |
|
ABDUL HAMEED KHAN Vs. THE SUB COLLECTOR
|
September 27, 2018 |
|
ABDUL JABBAR Vs. N.V. GOPI AND OTHERS
|
February 7, 2018 |
|
ABDUL JABBAR Vs. STATE OF KERALA
|
September 10, 2018 |
|
ABDUL JABBAR V K Vs. P V ABDUL SALAM,DIRECTOR, MUKKAM SERVICE CO-OPERAT
|
April 9, 2018 |
|
ABDUL JALEEL Vs. STATE OF KERALA
|
April 10, 2018 |
|
ABDUL JALEEL Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
ABDUL JALEEL Vs. STATE OF KERALA, REPRESENTED BY C I OF POLICE
|
April 11, 2018 |
|
ABDUL JALEEL Vs. STATE OF KERALA
|
May 10, 2018 |
|
ABDUL JAMHAR Vs. ASST. REGISTRAR, OFFICE OF THE ASST.REGISTRAR OF CO
|
March 7, 2018 |
|
ABDUL KABEER. V.A Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO HOME AFFAIRS, DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN
|
October 25, 2018 |
|
ABDUL KAREEM Vs. STATE OF KERALA
|
June 11, 2018 |
|
ABDUL KAREEM S/O MOIDEENKUTTY Vs. NAHLA D/O KONGANAM VEETIL MONUTTY
|
July 4, 2018 |
|
ABDUL KHADER HAJI Vs. MUHAMMED RAFFI
|
July 17, 2018 |
|
ABDUL KHARIM Vs. PAZHAYAKUNUMMEL GRAM PANCHAYATH
|
November 26, 2018 |
|
ABDUL LATHEEF Vs. STATE OF KERALA
|
January 8, 2018 |
|
ABDUL LATHEEF Vs. GEOLOGIST
|
November 27, 2018 |
|
ABDUL MAJEED Vs. DISTRICT COLLECTOR
|
April 12, 2018 |
|
ABDUL MAJEED Vs. THE COMMISSIONER OF LAND REVENUE & ORS.
|
July 30, 2018 |
|
ABDUL MAJEED Vs. THE STATE OF KERALA
|
February 22, 2018 |
|
ABDUL MAJEED, S/O. ABDUL AZEEZ Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
May 23, 2018 |
|
ABDUL MAJEED, S/O. ABDULLA Vs. LAND TRIBUNAL (DEVASWOM) MALAPPURAM COLLECTORATE AND OTHERS
|
February 26, 2018 |
|
ABDUL MANAF Vs. STATE OF KERALA
|
June 20, 2018 |
|
ABDUL MUNEER, S/O HYDRU Vs. SUB REGISTRAR, TIRUR
|
July 6, 2018 |
|
ABDUL MUTHALEEF @MUTHU Vs. STATE OF KERALA REPRESENTED BY DIRECTOR OF PUBLIC PROSECUTOR
|
March 15, 2018 |
|
ABDUL NASER AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
|
June 12, 2018 |
|
ABDUL NAZAR A Vs. CHERANALLOOR GRAMA PANCHAYAT
|
July 26, 2018 |
|
ABDUL NAZAR AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
January 15, 2018 |
|
ABDUL NAZAR K Vs. KERALA STATE ELECTRICITY BOARD LTD
|
January 4, 2018 |
|
ABDUL NAZAR P Vs. STATE OF KERALA
|
December 21, 2018 |
|
ABDUL NAZAR S/O. ABDUL RAHIMAN Vs. SIVARAMAN
|
January 23, 2018 |
|
ABDUL NAZER M. Vs. REGIONAL TRANSPORT AUTHORITY, KOZHIKODE, REPRESENTED BY ITS SECRETARY AND OTHER
|
February 21, 2018 |
|
ABDUL NAZIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN CODE NO.682031 AND OTHER
|
October 31, 2018 |
|
ABDUL RAHEEM Vs. RAJULA E T
|
June 5, 2018 |
|
ABDUL RAHIM Vs. NAZEEMA BEEVI
|
November 9, 2018 |
|
ABDUL RAHIMAN FAIZAL A. Vs. STATE OF KERALA
|
September 10, 2018 |
|
ABDUL RAHOOF Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LIMITED
|
November 2, 2018 |
|
ABDUL RASAK Vs. STATE OF KERALA
|
June 27, 2018 |
|
ABDUL RASAK Vs. RASHIDA
|
July 27, 2018 |
|
ABDUL RASHEED Vs. IHYA-U-SUNNA ARABIC COLLEGE MANAGING COMMITTEE
|
May 29, 2018 |
|
ABDUL RASHEED @ DR A R BABU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
May 29, 2018 |
|
ABDUL RASHEED AND OTHERS Vs. IHYA
|
May 29, 2018 |
|
ABDUL RASHEED S/O MUHAMMED Vs. STATE OF KERALA
|
January 6, 2018 |
|
ABDUL RAZAK Vs. DEPUTY SUPERINTENDENT OF POLICE THAMARASSERY
|
June 13, 2018 |
|
ABDUL RAZAK Vs. BUSHARA @ KIZHAKKAYIL BUSHARA
|
July 3, 2018 |
|
ABDUL RAZAK Vs. UNION OF INDIA
|
September 5, 2018 |
|
ABDUL RAZAK Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
May 10, 2018 |
|
ABDUL RAZAK AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 7, 2018 |
|
ABDUL RUBB Vs. C I OF POLICE, TANUR
|
July 4, 2018 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
January 25, 2018 |
|
ABDUL SALAM Vs. NATIONAL INVESTIGATING AGENCY, KOCHI
|
April 13, 2018 |
|
ABDUL SALAM Vs. V.S. SOBHANA
|
January 31, 2018 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
January 20, 2018 |
|
ABDUL SALAM Vs. SHIFANA JASMIN
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June 19, 2018 |
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ABDUL SALAMKUTTY Vs. STATE OF KERALA
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June 19, 2018 |
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ABDUL SALEEM S/O MELATH MAMMUDU Vs. RAHMATHUNEESA D/O POOCHENGAL KUNNATH ABDURAHIMAN
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July 11, 2018 |
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ABDUL SALIM @ ABDUL SALAM Vs. SPECIAL TAHSILDAR (LA NO II)
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July 6, 2018 |
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ABDUL SALIM, S/O. IBRAHIM KUTTY Vs. STATE OF KERALA AND OTHERS
|
March 9, 2018 |
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ABDUL SAMAD (1ST ACCUSED) AND OTHER Vs. STATE OF KERALA
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October 30, 2018 |
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ABDUL SATHAR Vs. STATE OF KERALA
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June 18, 2018 |
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ABDUL SATHAR Vs. STATE OF KERALA
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June 12, 2018 |
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ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAPANAM Vs. THE KERALA STATE ELECTRICITY BOARD
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March 13, 2018 |
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ABDUL SATHAR,S/O.ABDULLA Vs. STATE OF KERALA
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October 9, 2018 |
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ABDUL SHAFEEK Vs. ASAMANNOOR GRAMA PANCHAYAT
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May 24, 2018 |
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ABDUL SHUKKOOR Vs. THE DISTRICT COLLECTOR
|
November 30, 2018 |
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ABDUL SUKKOOR SALAHUDEEN Vs. UNION OF INDIA
|
May 22, 2018 |
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ABDUL-RAHIMAN S/O IBRAHIM Vs. STATE OF KERALA
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March 21, 2018 |
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ABDULLA Vs. STATE OF KERALA
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September 5, 2018 |
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ABDULLA Vs. K.MOIDU AND OTHER
|
October 31, 2018 |
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ABDULLA Vs. THE MANAGER, THE KASARGODE DISTRICT CO OPERATIVE BANK LTD.
|
November 5, 2018 |
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ABDULLA SAIF HINDI Vs. K P MUHAMMEDALI
|
January 8, 2018 |
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ABDULLAH Vs. STATE OF KERALA AND OTHERS
|
July 31, 2018 |
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ABDULLAH RIZWAN Vs. STATE OF KERALA
|
June 26, 2018 |
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ABDURAHIMAN KUNNATH Vs. KIZHAKKUMPAD MUSLIM JUMA ATH COMMITTEE
|
October 10, 2018 |
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ABDURAHIMAN NAGAR GRAMA PANCHAYATH Vs. THE DISTRICT MEDICAL OFFICER
|
November 27, 2018 |
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ABEY DANIEL Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GENER
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May 21, 2018 |
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ABEY T. ALEX, S/O. T.A. ALEXANDER AND OTHERS Vs. ANNIE THOMAS VARGHESE, D/O. THOMAS VARGHESE
|
April 12, 2018 |
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ABHILASH C.S Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
|
November 2, 2018 |
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ABHILASH P.D. AND OTHER Vs. REMYA R.
|
February 23, 2018 |
|
ABHILASH S/O ABRAHAM Vs. VAIKOM TALUK CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
July 17, 2018 |
|
ABHILASH T.M . Vs. STATE OF KERALA
|
November 1, 2018 |
|
ABHISHA Vs. POOZHITHURA SURESH
|
August 9, 2018 |
|
ABHISHEK Vs. THE STATE OF KERALA
|
November 5, 2018 |
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ABHISHEK SUDARSANAN Vs. VILLAGE OFFICER AND OTHERS
|
June 26, 2018 |
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ABID A.K Vs. STATE OF KERALA
|
September 13, 2018 |
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ABIDEEN KUNJU Vs. THE AUTHORISED OFFICER/CHIEF MANAGER CORPORATION BANK
|
April 27, 2018 |
|
ABIN DIVAKARAN Vs. STATE OF KERALA
|
September 12, 2018 |
|
ABIN JOSE ASSISTANT PROFESSOR IN SYRIAC, ST. THOMAS COLLEGE AND OTHERS Vs. MANAGER ST. THOMAS COLLEGE, PALA AND OTHERS
|
May 31, 2018 |
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ABOOBACKER Vs. POWER GRID CORPORATION OF INDIA LIMITED
|
June 4, 2018 |
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ABOOBACKER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,
|
March 2, 2018 |
|
ABOOBACKER Vs. STATE OF KERALA
|
February 21, 2018 |
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ABOOBACKER AND OTHERS Vs. MUHAMMA MASJIDATHUL MUHAMMADIYA SANGHAM JAMA
|
March 6, 2018 |
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ABOOBACKER S/O MOIDEEN Vs. DISTRICT COLLECTOR COLLECTORATE
|
July 16, 2018 |
|
ABOOBACKER SIDEEQ KOTTARAAN Vs. STATION HOUSE OFFICER PADINJARATHARA POLICE STATION
|
November 5, 2018 |
|
ABOOBAKER P.A Vs. SUPERINTENDENT OF POLICE, MALAPPURAM DISTRICT AND OTHERS
|
April 3, 2018 |
|
ABRAHAM Vs. REGIONAL TRANSPORT AUTHORITY AND OTHER
|
May 4, 2018 |
|
ABRAHAM Vs. STATE OF KERALA AND OTHER
|
October 30, 2018 |
|
ABRAHAM JOSEPH PADIJATTIDOM Vs. MANAGER, MAR THOMA COLLEGE
|
May 29, 2018 |
|
ABRAHAM KURUVILA Vs. KOTTAYAM MUNICIPAL CORPORATION, KOTTAYAM AND OTHERS
|
October 30, 2018 |
|
ABRAHAM MAMMEN Vs. K.K. SURENDRAN, KANNANKARA PUTHUVALIL AND OTHERS
|
July 26, 2018 |
|
ABRAHAM P J Vs. BAIJU
|
January 24, 2018 |
|
ABRAHAM STEPHEN Vs. THODUPUZHA MUNICIPALITY & ORS.
|
January 24, 2018 |
|
ABRAHAM THOMAS AND ANOTHER Vs. DISTRICT REGISTRAR, IDUKKI DISTRICT AND OTHERS
|
March 6, 2018 |
|
ABRAHAM CLANCY ROSS Vs. STATE OF KERALA
|
September 7, 2018 |
|
ABRAHAMN AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 6, 2018 |
|
ABRAR JUMA MAZJID MYLOOR KARA Vs. MYLOOR JUMA
|
February 19, 2018 |
|
ABU Vs. ASIYA @ AYISHA & ORS.
|
February 26, 2018 |
|
ABU S/O KUNHIMOOSAHAJI Vs. STATE OF KERALA
|
June 12, 2018 |
|
ABU THAHIR Vs. THE DISTRICT COLLECTOR
|
November 2, 2018 |
|
ABU, S/O KOMU Vs. STATE OF KERALA
|
March 22, 2018 |
|
ABUBAKKER LABBA Vs. SHAMEENA
|
February 19, 2018 |
|
ABY DOMINIC Vs. DIRECTOR OF MINING AND GEOLOGY AND OTHERS
|
June 1, 2018 |
|
ACADEMY OF MEDICAL SCIENCES Vs. COMMISSIONER OF INCOME TAX SAHANA AUDITORIUM
|
March 7, 2018 |
|
ACCUSED RASHEED Vs. STATE OF KERALA
|
February 15, 2018 |
|
ACHANKUNHU Vs. SAJEESH KUMAR A.M & ORS.
|
January 11, 2018 |
|
ACHAPARAMBIL IMBICHIKOYA Vs. STATE OF KERALA
|
September 26, 2018 |
|
ACHAPPAN Vs. JOSE
|
July 20, 2018 |
|
ACHAYIYATH SARADA Vs. SHANMUDHAM
|
March 2, 2018 |
|
ACTION COUNCIL (FOR EVICTED AND AFFECTED PEOPLES OF VSSC VALIYAVELI Vs. GOVERNMENT OF INDIA DEPARTMENT OF SPACE
|
January 22, 2018 |
|
ADAM ABOOBACKER SAIT Vs. KERALA MUSLIM EDUCATIONAL SOCIETY (KMEA)
|
July 3, 2018 |
|
ADARSH BABU (MINOR) Vs. SAJIOMON P.B. AND ORS.
|
January 24, 2018 |
|
ADARSH S BABU Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
|
December 12, 2018 |
|
ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHER Vs. P.P. PRABHAKARAN
|
February 22, 2018 |
|
ADDITIONAL EXCISE COMMISSIONER (ENFORCEMENT) THIRUVANANTHAPURAM Vs. RAJESH KUMAR
|
May 29, 2018 |
|
ADEL K M Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
June 4, 2018 |
|
ADHARASH GIREESH (MINOR) Vs. THE MANAGER, UNITED INDIA INSURANCE CO. LTD.
|
June 12, 2018 |
|
ADICHANALLOR FARMERS SERVICE CO Vs. THE STATE OF KERALA & ORS.
|
March 20, 2018 |
|
ADIL BIN SALIM Vs. THE SUB INSPECTOR OF POLICE
|
November 30, 2018 |
|
ADILA Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
|
January 25, 2018 |
|
ADITYA VARMA RAJA S/O KAVU THAMPURAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-BANK TOWERS
|
July 13, 2018 |
|
ADMINISTRATOR Vs. MOHAMMED MANSOOR E K
|
January 3, 2018 |
|
ADMISSION SUPERVISORY COMMITTEE Vs. DEEPTHI T S
|
March 14, 2018 |
|
ADV. A.K MAYA KRISHNAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT AND OTHERS
|
October 29, 2018 |
|
ADV. PAUL JACOB Vs. THE DISTRICT COLLECTOR & ORS.
|
February 15, 2018 |
|
AELEEWSA KOCHERIL @ ELSY Vs. K.C.MICHEAL AND ORS.
|
January 24, 2018 |
|
AELIYAMMA Vs. STATE OF KERALA
|
March 6, 2018 |
|
AFAL BAIG K.P. (KIZHAKKE PEEDIKAKKAL) Vs. POWER GRID CORPORATION OF INDIA LTD. AND OTHERS
|
April 13, 2018 |
|
AFRA K REPRESENTED BY ASHRAF T K Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
July 4, 2018 |
|
AFROTH Vs. KURIACHAN K K
|
October 10, 2018 |
|
AFSAL M.P. Vs. THE SENIOR DIVISIONAL COMMERCIAL MANAGER, SOUTHERN RAILWAY & ORS.
|
January 5, 2018 |
|
AGE INDUSTRIES (P) LTD Vs. ASST STATE TAX OFFICER
|
January 18, 2018 |
|
AHAMMED AND OTHER Vs. STATE OF KERALA
|
June 18, 2018 |
|
AHAMMED KUTTY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 5, 2018 |
|
AHAMMEDKOYA HAJI Vs. THALAKKULATHUR GRAMAPANCHAYATH
|
November 1, 2018 |
|
AHAMMEDKUTTY @ BAVA Vs. STATE OF KERALA
|
July 4, 2018 |
|
AHSIK Vs. STATE OF KERALA
|
March 15, 2018 |
|
AIKYA MALA ARAYA MAHASABHA Vs. PRINCIPAL SECRETARY SCHEDULED TRIBE DEVELOPMENT DE
|
March 27, 2018 |
|
AIR INDIA LIMITED Vs. L S SIBU, OFFICER-APRON, GROUND SERVICES DEPARTMENT(GSD), AIR INDIA INTERNATIONAL AIRPORT
|
July 4, 2018 |
|
AISWARYA K S Vs. KERALA GRAMIN BANK
|
February 5, 2018 |
|
AJANTHA Vs. NAGAROOR GRAM PANCHAYAT
|
June 4, 2018 |
|
AJAY JOSE Vs. FRANCIS SEBASTIAN
|
October 24, 2018 |
|
AJAYAKUMAR Vs. STATE OF KERALA
|
May 24, 2018 |
|
AJAYAKUMAR AND OTHERS Vs. ANUPAMA M. RAVEENDRAN
|
June 12, 2018 |
|
AJAYAKUMAR V R Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
November 28, 2018 |
|
AJAYAKUMAR V.R. Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
November 29, 2018 |
|
AJAYAN Vs. STATE OF KERALA AND ORS.
|
April 3, 2018 |
|
AJEESH (DIED) Vs. STATE OF KERALA
|
December 5, 2018 |
|
AJEEV SIVADASAN Vs. STATE OF KERALA
|
June 22, 2018 |
|
AJESH Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 12, 2018 |
|
AJESH @ APPU AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
January 9, 2018 |
|
AJESHKUMAR. K. Vs. MANAGER, ORIENTAL INSURANCE CO. LTD.
|
June 20, 2018 |
|
AJI KUMAR. P.J Vs. DIVYA. C
|
March 21, 2018 |
|
AJI PETER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
|
June 22, 2018 |
|
AJI PETER S/O K P PATHROSE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 4, 2018 |
|
AJITH A.R. Vs. THE STATE TAX OFFICER, TRIVANDRUM
|
May 23, 2018 |
|
AJITH BABU Vs. STATE OF KERALA
|
September 5, 2018 |
|
AJITH K Vs. ANEESH K.S.
|
December 10, 2018 |
|
AJITH KUMAR K R , Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
May 21, 2018 |
|
AJITH KUMAR K.J. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 23, 2018 |
|
AJITH KUMAR K.M Vs. STATE OF KERALA AND ORS.
|
June 13, 2018 |
|
AJITH KUMAR K.M. Vs. STATE OF KERALA
|
July 6, 2018 |
|
AJITH KUMAR P.A Vs. UNIVERSAL FINANCIERS
|
February 15, 2018 |
|
AJITH KUMAR S. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 27, 2018 |
|
AJITH KUMAR, S/O ARAVINDAKSHAN PILLAI Vs. DISTRICT COLLECTOR, ALAPPUZHA
|
August 1, 2018 |
|
AJITH KUMAR, S/O. RAGHUNANDANAN Vs. DHANESWARI CHITS (P) LTD. AND ANOTHER
|
March 5, 2018 |
|
AJITH P.A. Vs. STATE BANK OF INDIA
|
April 27, 2018 |
|
AJITHA JOSEPH, Vs. JOINT REGISTRAR (GENERAL), CO
|
March 7, 2018 |
|
AJITHA KUMARI Vs. PRIYADARSINI VANITHA COIR VYAVASAYA CO-OPERATIVE SOCIETY (CVCS) LTD
|
July 10, 2018 |
|
AJITHKUAMR Vs. DEEPA
|
February 5, 2018 |
|
AJITHMON Vs. STATE OF KERALA
|
February 21, 2018 |
|
AJMAL KHAN AND OTHERS Vs. SUB INSPECTOR OF POLICE, VALIYATHURA POLICE STATION, SHANGUMUKHAM, THIRUVANANTHAPURAM AND OTHERS
|
October 31, 2018 |
|
AJMAL WOOD INDUSTRIES Vs. N A VARGHESE ALIAS GEORGE
|
July 9, 2018 |
|
AJOY L.S. Vs. THE CHANGANASSERY MUNICIPALITY, CHANGANASSERY AND OTHERS
|
January 29, 2018 |
|
AJU MATHEW Vs. STATE OF KERALA
|
November 16, 2018 |
|
AJU VARGHESE Vs. STATE OF KERALA
|
September 27, 2018 |
|
AKASH Vs. STATE OF KERALA
|
January 12, 2018 |
|
AKASH Vs. STATE OF KERALA
|
February 7, 2018 |
|
AKASH CHANDRAN Vs. GENERAL CONVENER AND DIRECTOR
|
December 7, 2018 |
|
AKASH LAL, S/O.HARILAL Vs. STATE OF KERALA
|
September 28, 2018 |
|
AKASH V. MANI Vs. STATE OF KERALA
|
June 5, 2018 |
|
AKBAR @ KUNHOOTTY Vs. STATE OF KERALA
|
September 10, 2018 |
|
AKHIL Vs. SUB INSPECTOR OF POLICE
|
September 11, 2018 |
|
AKHIL @ AKHIL ANAND P , S/O DAYANANDAN Vs. MANAGING DIRECTOR, KSRTC
|
June 1, 2018 |
|
AKHIL ANTONY Vs. FERTILIZERS AND CHEMICALS TRANVANCORE LIMITED REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR
|
July 13, 2018 |
|
AKHIL S/O PADMAKARAN Vs. MOHANAN S/O RAGHAVAN
|
August 8, 2018 |
|
AKHILA Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT,GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
|
July 9, 2018 |
|
AKHILA Vs. RAJU @ MAINA AND OTHERS
|
March 22, 2018 |
|
AKHILA KERALA VISWAKARMA MAHA SABHA Vs. CITY POLICE COMM , KOLLAM CITY
|
March 27, 2018 |
|
AKHILESH @ AKHILU Vs. STATE OF KERALA
|
August 1, 2018 |
|
AKSHARA. A Vs. ROHIN S. RAVEENDRAN
|
September 11, 2018 |
|
AKSHAY A PONNAPPAN Vs. STATE OF KERALA AND OTHERS
|
October 30, 2018 |
|
AKSHAY AJITH Vs. THE SECRETARY TO GOVERNMENT
|
September 10, 2018 |
|
AKSHAY PRAKASH Vs. PUTHUR GRAMA PANCHAYATH
|
October 29, 2018 |
|
ALANGAD YOGAM SABARIMALA SWAMIBHAKTA JANA SANGAM Vs. TRAVANCORE DEVASWOM BOARD
|
January 9, 2018 |
|
ALAVIKUTTY AND OTHERS Vs. NEW INDIA ASSURANCE CO. LTD. AND OTHERS
|
October 31, 2018 |
|
ALEEMA P.V. Vs. ALIBAVA HAJI
|
October 9, 2018 |
|
ALEX JOHNSON Vs. THE RESERVE BANK OF INDIA AND OTHERS
|
March 7, 2018 |
|
ALEX M. GEORGE Vs. SPECIAL DEPUTY COLLECTOR
|
March 16, 2018 |
|
ALEX MAMMEN Vs. PRINCIPAL SECRETARY, FORESTS AND WILD LIFE DEPARTM
|
April 13, 2018 |
|
ALEX P. VARGHESE Vs. DISTRICT COLLECTOR COLLECTORTE AND OTHERS
|
October 29, 2018 |
|
ALEX. M. KURIAKOSE Vs. STATE OF KERALA AND OTHERS
|
February 26, 2018 |
|
ALEXANDER FRANCIS Vs. RAJAN AUGUSTINE AND OTHER
|
October 26, 2018 |
|
ALEXANDER JOSEPH Vs. JOJOMON P VARGHESE
|
April 11, 2018 |
|
ALEXANDER THOMAS Vs. MERILA MOOLAYIL
|
May 31, 2018 |
|
ALEYAMMA CHANDY W/O CHANDY Vs. LIJI C MATHEW
|
August 9, 2018 |
|
ALEYAMMA KUNJAPPAN Vs. UNION OF INDIA
|
October 22, 2018 |
|
ALEYAMMA MATHEW Vs. VARGHESE MATHULLA & ORS.
|
March 6, 2018 |
|
ALEYKUTTY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION (HUDCO)
|
July 3, 2018 |
|
ALFA R.B. Vs. STATE OF KERALA
|
October 9, 2018 |
|
ALI AND OTHERS Vs. STATE OF KERALA
|
July 13, 2018 |
|
ALI ASKAR K @ ASKAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 18, 2018 |
|
ALI KUNJ Vs. UNION OF INDIA
|
November 29, 2018 |
|
ALI PATTAKKAL Vs. SHAHITHA BEEVI
|
December 10, 2018 |
|
ALI RAWTHER Vs. MANIMALA GRAMA PANCHAYAT & ORS.
|
January 15, 2018 |
|
ALI S/O MOHAMMED, PATTAKKAL Vs. UMMU SELMA K P
|
November 15, 2018 |
|
ALI, S/O AHAMMED Vs. STATE OF KERALA
|
October 30, 2018 |
|
ALICE Vs. STATE OF KERALA
|
January 4, 2018 |
|
ALICE AND ANR. Vs. ANEESH K.R.
|
March 8, 2018 |
|
ALIYAR AND OTHERS Vs. JOY AND ANR.
|
March 6, 2018 |
|
ALIYARUKUNJU ABDUL SALAM Vs. LAKSHMI AMMAL RENJINI
|
December 4, 2018 |
|
ALKA ABBAS M A Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY REGISTRAR
|
April 11, 2018 |
|
ALL INDIA RATION DEALERS ASSOCIATION Vs. STATE OF KERALA
|
June 5, 2018 |
|
ALL KERALA ASSOCIATION OF CHIT FUNDS Vs. UNION OF INDIA
|
March 14, 2018 |
|
ALL KERALA CHAKKALA NAIR Vs. STATE OF KERALA AND OTHERS
|
March 19, 2018 |
|
ALL KERALA DRIVING SCHOOL WORKERS UNION AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
February 28, 2018 |
|
ALLY AND OTHERS Vs. BIJU T V AND OTHERS
|
February 21, 2018 |
|
ALPHONSA BIJU Vs. STATE OF KERALA AND OTHERS
|
July 26, 2018 |
|
ALPHONSA V S Vs. WILSON MANI, S/O MANI
|
August 8, 2018 |
|
ALPHY MATHEW, Vs. AP J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
January 27, 2018 |
|
ALTHAF Vs. STATE OF KERALA
|
July 25, 2018 |
|
ALTHAF Vs. STATE OF KERALA, REPRESENTED THROUGH THE SUB INSPECTOR OF POLICE, VARKALA POLICE STATION
|
January 23, 2018 |
|
ALUKKAL KOYA Vs. MARAKASUTHARBIYATHUL ISLAMIYA
|
September 17, 2018 |
|
ALUMINIUM INDUSTRIES LTD , KAVINPURAM Vs. SECRETARY,ALIND RELAYS EMPLOYEES UNION
|
June 8, 2018 |
|
ALUNGALOT RAFEEQ Vs. KAVUMKUZHIYIL SUBAIDA MARIYAM
|
February 21, 2018 |
|
ALVIN SCARIA Vs. STATE OF KERALA REPRESENTED BY SECRETARY DEPARTMEN
|
April 12, 2018 |
|
ALWAYE CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA
|
December 20, 2018 |
|
ALWAYE CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
December 19, 2018 |
|
ALWIN ELDHO, S/O ELDHO Vs. HABEEB REHIMAN S/O ABDULLAKUTTY
|
March 26, 2018 |
|
AMAL ANWAR & ORS. Vs. THE PRINCIPAL, KENDRIYA VIDYALAYA & ORS.
|
April 12, 2018 |
|
AMAL MURALI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
October 4, 2018 |
|
AMAL RAJU Vs. STATE OF KERALA AND OTHERS
|
July 30, 2018 |
|
AMAL RAJU Vs. STATE OF KERALA
|
July 12, 2018 |
|
AMAL RAVI Vs. STATE OF KERALA
|
November 8, 2018 |
|
AMALA CANCER HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA
|
September 27, 2018 |
|
AMALDAS V.V. Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
October 26, 2018 |
|
AMANI @ AMANI KURUKKAN D/O ABDUL KAREEM Vs. MURALEEDHRAN S/O CHATHANKUTTY
|
April 11, 2018 |
|
AMBADI Vs. STATE OF KERALA AND OTHERS
|
July 30, 2018 |
|
AMBALAKANDI MAHAVISHNU KSHETRAM, Vs. SPECIAL TAHSILDAR, KOOTHUPARAMBA KERALA AND OTHERS
|
February 15, 2018 |
|
AMBAYAPOYIL GOPALAN Vs. STATE OF KERALA, REP. BY ITS PUBLIC PROSECUTOR
|
May 22, 2018 |
|
AMBIKA Vs. THE KOTTAPPADY SERVICE CO-OPERATIVE BANK LTD.
|
August 14, 2018 |
|
AMBIKA M.R. Vs. THE REGIONAL TRANSPORT OFFICER
|
September 26, 2018 |
|
AMBIKA W/O CHANDRAN Vs. JIJU LOUIS
|
March 14, 2018 |
|
AMBILI RAMACHANDRAN NANDANAM Vs. STATE OF KERALA AND OTHERS
|
March 8, 2018 |
|
AMBILY Vs. ASST COMMISSIONER OF POLICE SHANGUMUGHAM
|
July 18, 2018 |
|
AMBUJAM SHARMA, "ASHOKA" 200 SANKAR NAGAR, NEERMANKARA, THIRUVANANTHAPURAM Vs. K.N. SUBRAMANIA IYER, S/O NEELAKANDA IYER
|
February 6, 2018 |
|
AMEEN MADATHINGAL, S/O MOHAMMED MUSALIYAR Vs. MOHAMMED SHEMEER, S/O ABDUL GAFFOOR
|
August 1, 2018 |
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AMEER ALI Vs. THE SECRETARY TO GOVERNMENT, MINISTRY OF PETROLEUM AND NATURAL GAS
|
June 5, 2018 |
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AMEER ALI A K S/O SAHIDHA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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March 21, 2018 |
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AMEERA MOL.P.M Vs. STATE OF KERALA & ORS.
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February 19, 2018 |
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AMINA ABDUL SAMAD Vs. STATE OF KERALA AND OTHERS
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July 23, 2018 |
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AMIR KHAN Vs. ASSISTANT EXCISE COMMISSIONER, KOZHIKODE
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May 29, 2018 |
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AMMANAM THRIKKOVIL Vs. STATE OF KERALA
|
July 20, 2018 |
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AMMINI Vs. DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD
|
August 31, 2018 |
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AMMINI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD
|
April 4, 2018 |
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AMRITA INSTITUTE OF MEDICAL SCIENCES & RESEARCH CENTER ELAMAKKARA, EDAPPALLY Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHERS
|
May 25, 2018 |
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AMRUTHA M GEORGE Vs. SPICES BOARD
|
August 8, 2018 |
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ANAND J.R. Vs. SECRETARY, DEPARTMENT OF ANIMAL HUSBANDRY, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
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July 30, 2018 |
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ANAND RAMAKRISHNAN Vs. REVENUE DIVISIONAL OFFICER/SUB COLLECTOR
|
April 13, 2018 |
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ANAND S CHANDRAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
June 6, 2018 |
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ANAND S. TOMER, S/O. NARESH SINGH TOMER Vs. STATE OF KERALA
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June 12, 2018 |
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ANANDAM K. Vs. STATE OF KERALA
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July 25, 2018 |
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ANANDAN Vs. MURALI AND ORS.
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March 7, 2018 |
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ANANDAN Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR,, HIGH COURT OF KERALA, ERNAKULAM.
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March 19, 2018 |
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ANANDAN S/O ANANDAN Vs. DEPUTY DIRECTOR (SURVEY) OFFICE OF DEPUTY DIRECTOR OF SURVEY
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July 25, 2018 |
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ANANDAN S/O CHELLAN NADAR KARUNYA Vs. BABU S/O KRISHNAN
|
June 27, 2018 |
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ANANDAN T.B. AND OTHERS Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS AND OTHERS
|
March 7, 2018 |
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ANANDAN, S/O KUNJU PANICKEN Vs. STATE OF KERALA
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July 18, 2018 |
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ANANDAVALLY A. Vs. KERALA STATE ELECTRICITY BOARD
|
October 10, 2018 |
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ANANDH V.KURUP @ ANANDU Vs. STATE OF KERALA
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November 16, 2018 |
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ANANDU Vs. STATE OF KERALA
|
June 4, 2018 |
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ANANDU PREMKUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
July 31, 2018 |
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ANANTH KRISHNA K.S. Vs. MAHARAJAS COLLEGE AND OTHERS
|
June 7, 2018 |
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ANANTHAKRISHNAN B Vs. DIVYA D/O UNNIKRISHNAN
|
April 11, 2018 |
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ANANTHANARAYANAN Vs. PREMALATHA
|
March 13, 2018 |
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ANANTHU Vs. STATE OF KERALA
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September 11, 2018 |
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ANANTHU Vs. STATE OF KERALA
|
November 9, 2018 |
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ANAPANTHY SERVICE CO-OPERATIVE BANK LTD Vs. P K THOMAS
|
July 30, 2018 |
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ANAPPURAM STEELS P LTD Vs. ASSISTANT STATE TAX OFFICER
|
February 21, 2018 |
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ANAS Vs. STATE OF KERALA
|
November 5, 2018 |
|
ANAYADI MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT
|
March 28, 2018 |
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ANCY Vs. STATION HOUSE OFFICER
|
February 7, 2018 |
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ANDHRA BANK Vs. C P SREENATH
|
April 12, 2018 |
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ANDREW JORDAN Vs. STATE OF KERALA
|
August 3, 2018 |
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ANEES E (PROTECTED) Vs. STATE OF KERALA AND OTHERS
|
February 27, 2018 |
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ANEESH Vs. STATE OF KERALA
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September 17, 2018 |
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ANEESH @ AMEER Vs. THE STATE OF KERALA
|
January 29, 2018 |
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ANEESH BEEGAM Vs. SABU
|
September 7, 2018 |
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ANEESH KUMAR Vs. STATE OF KERALA
|
January 4, 2018 |
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ANEESH M S MANPURAKKAMANNIL Vs. MANIKKOTH JAYAN S/O PADMANABHAN NAMBIAR
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March 6, 2018 |
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ANEESH M. Vs. SUB INSPECTOR OF POLICE
|
September 11, 2018 |
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ANEESH M. Vs. THE SUB INSPECTOR OF POLICE
|
September 7, 2018 |
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ANEESH, S/O SREEKANTH Vs. STATE OF KERALA
|
October 9, 2018 |
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ANEESH.P.M Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
September 27, 2018 |
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ANEESH.S.K Vs. THE SECRETARY
|
November 29, 2018 |
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ANGEL ROSE Vs. MARADU MUNICIPALITY
|
September 10, 2018 |
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ANIAMMA JOSE W/O THOMAS JOSE Vs. INSPECTOR OF POLICE KATTAPPANA CIRCLE
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August 2, 2018 |
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ANIL @ APPU Vs. THAMPI
|
February 26, 2018 |
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ANIL AGENCIES, S.N. PLAZ Vs. ASSISTANT GENERAL MANAGER (SALES & MARKETING), BSNL TELECOM AND OTHERS
|
January 30, 2018 |
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ANIL AND OTHERS Vs. STATE OF KERALA
|
November 1, 2018 |
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ANIL JOSE Vs. STATE OF KERALA
|
July 4, 2018 |
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ANIL KUMAR Vs. SREELATHA
|
January 8, 2018 |
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ANIL KUMAR Vs. STATE OF KERALA
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February 21, 2018 |
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ANIL KUMAR Vs. SHARI
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January 29, 2018 |
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ANIL KUMAR Vs. STATE OF KERALA
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September 7, 2018 |
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ANIL KUMAR Vs. PREETHA S P
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March 12, 2018 |
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ANIL KUMAR A.P Vs. MAHATMA GANDHI UNIVERSITY
|
September 28, 2018 |
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ANIL KUMAR B. Vs. SUJITHA R.S. & ORS.
|
June 27, 2018 |
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ANIL KUMAR C.N., CHELANIYIL HOUSE AND OTHERS Vs. THE REGIONAL TRANSPORT OFFICER/REGISTERING AUTHORITY AND OTHERS
|
July 11, 2018 |
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ANIL KUMAR G S Vs. KERALA PUBLIC SERVICE COMMISSION K P S C PATTOM PA
|
March 2, 2018 |
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ANIL KUMAR P. Vs. THRISSUR DISTRICT CO-OPERATIVE BANK
|
October 4, 2018 |
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ANIL KUMAR R Vs. STATE OF KERALA
|
February 20, 2018 |
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ANIL KUMAR T B Vs. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
|
June 6, 2018 |
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ANIL KUMAR T., S/O. THATTARAKKAL RAMANKUTTY Vs. SINDHU, D/O. SURENDRAN
|
February 20, 2018 |
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ANIL MATHEW Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
January 16, 2018 |
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ANIL S Vs. DISTRICT POLICE CHIEF CITY COMMISSIONER OF POLICE OFFICE
|
July 19, 2018 |
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ANIL THOMAS Vs. STATE OF KERALA
|
November 28, 2018 |
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ANILA LAZER Vs. SUPERINTENDENT OF POLICE THRISSUR, COLLECTORATE, AYYANTHOLE, THRISSUR
|
January 31, 2018 |
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ANILKUMAR Vs. L RENU,W/O ANILKUMAR
|
March 20, 2018 |
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ANILKUMAR Vs. DISTRICT PANCHAYAT THIRUVANANTHAPURAM
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November 2, 2018 |
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ANILKUMAR Vs. SUPERINTENDENT OF POLICE THIRUVANANTHAPURAM RURAL
|
July 9, 2018 |
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ANILKUMAR Vs. MANNAR GRAMA PANCHAYAT
|
January 10, 2018 |
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ANILKUMAR Vs. UNION OF INDIA AND OTHERS
|
June 19, 2018 |
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ANILKUMAR Vs. YAMUNA
|
March 15, 2018 |
|
ANILKUMAR @ ARUMUGHAN Vs. STATE OF KERALA
|
April 13, 2018 |
|
ANILKUMAR @ KOCHUMANI Vs. STATE OF KERALA
|
November 5, 2018 |
|
ANILKUMAR A.T @ SHAJI Vs. STATE OF KERALA
|
October 9, 2018 |
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ANILKUMAR K Vs. STATE OF KERALA
|
July 16, 2018 |
|
ANILKUMAR M. Vs. THE CHAIRMAN HEAD LOAD WORKERS WELFARE BOARD
|
October 9, 2018 |
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ANILKUMAR M.S S/O. SIVADASAN Vs. SUNDARAN K.K S/O. KOTTARA GOWDAR, AKKOLLI, APPAPPARA, THIRUNELLI AMSOM DESOM
|
June 20, 2018 |
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ANILKUMAR T.A Vs. THE KERALA PUBLIC SERVICE COMMISSION
|
January 18, 2018 |
|
ANIRUDHAN Vs. LASITHA
|
June 19, 2018 |
|
ANIS RAHIM Vs. KERALA TOURISM DEVELOPMENT CORPORATION LIMITED ,
|
March 27, 2018 |
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ANISH ANANDAN Vs. LEKSHMI
|
January 19, 2018 |
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ANISH KUMAR S. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE STATE PUBLIC PROSECUTOR
|
October 26, 2018 |
|
ANITHA Vs. K PREMARAJAN
|
August 6, 2018 |
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ANITHA D/O GOPALAN Vs. SUDHIRKUMAR S/O GOVINDAN
|
May 21, 2018 |
|
ANITHA DEVI K Vs. DIRECTOR
|
February 2, 2018 |
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ANITHA N NAIR Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
August 6, 2018 |
|
ANITHA VARGHESE Vs. STATE OF KERALA
|
March 15, 2018 |
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ANITHAKUMARI AND ORS. Vs. RAVEENDRAN AND ORS.
|
June 6, 2018 |
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ANITTA JOB Vs. STATE OF KERALA
|
January 4, 2018 |
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ANIYAMMA JOSEPH, W/O. GEORGE VARGHESE Vs. MUVATTUPUZHA MUNICIPALITY AND OTHERS
|
May 24, 2018 |
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ANIYAN C Vs. ASHA ANIYAN
|
January 12, 2018 |
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ANIYAN,VANIYAPPURAYIL, BHUDHANOOR P.O.,BUDHANOOR Vs. RANJI SAMUEL,RANJI VILLA
|
October 10, 2018 |
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ANIYERI SATYAN Vs. THE TRIPRANGOTTOOR GRAMA PANCHAYATH
|
September 19, 2018 |
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ANJALI PRADEEP D/O PRADEEP M Vs. EMPLOYEES STATE INSURANCE CORPORATION HEADQUARTERS OFFICE
|
July 11, 2018 |
|
ANJALI SIVADAS Vs. UNION OF INDIA
|
January 17, 2018 |
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ANJU MEERA BIRLA Vs. HIGH COURT OF KERALA
|
January 15, 2018 |
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ANLET JOU U A Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL EDUCATION
|
July 9, 2018 |
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ANNAMMA ABRAHAM Vs. KUTTOOR GRAMA PANCHAYAT & ORS.
|
January 17, 2018 |
|
ANNAMMA GEROGE @ ANNAMMA KURIAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVT
|
July 2, 2018 |
|
ANNAMMA PHILIP, W/O VARGHESE PHILIP (LATE) Vs. KAVITHA SUNIL VARGHESE, W/O (LATE) SUNIL VARGHESE
|
June 1, 2018 |
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ANNAMMA VARKEY Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY AND OTHERS
|
October 25, 2018 |
|
ANNAPOORNESWARI Vs. MYLI AMMAL AND OTHERS
|
October 24, 2018 |
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ANNATHAI Vs. STATE OF KERALA
|
February 26, 2018 |
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ANNIE CHACKO Vs. STATE OF KERALA AND OTHERS
|
February 9, 2018 |
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ANNIE CUCKOO MELVIN Vs. STATE OF KERALA
|
September 17, 2018 |
|
ANNIE MATHEW Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
|
June 25, 2018 |
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ANNIE THOMAS, W/O THOMAS P A Vs. VILLAGE OFFICER, VADAMA VILLAGE
|
July 2, 2018 |
|
ANNIE VINEETHA, HIGH SCHOOL ASSISTANT (ENGLISH) ST. PETERS HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
ANNIE W/O JOHNY Vs. ABBAS S/O VALIYAPARAMBIL THEMBADATH HYDROSE
|
July 4, 2018 |
|
ANONYMOUS Vs. SECRETARY TRAVANCORE DEVASWOM BOARD
|
September 17, 2018 |
|
ANONYMOUS COMPLAINT Vs. COCHIN DEVASWOM BOARD
|
March 13, 2018 |
|
ANOO JACOB Vs. STATE POVERTY ERADICATION MISSION
|
November 1, 2018 |
|
ANOOB. J. MOHAMMED Vs. STATE OF KERALA & ORS.
|
July 31, 2018 |
|
ANOOP Vs. STATE OF KERALA
|
November 19, 2018 |
|
ANOOP M NAIR S/O MURALEEDHARAN NAIR Vs. UNION OF INDIA
|
February 14, 2018 |
|
ANOOP N. Vs. STATE OF KERALA
|
November 15, 2018 |
|
ANOOP S., W/O. V.T. RAGHAVAN Vs. THE CHIEF ENGINEER, OFFICE OF IRRIGATION AND ADMINISTRATION AND OTHERS
|
June 29, 2018 |
|
ANSAM K.S. Vs. STATE OF KERALA
|
November 5, 2018 |
|
ANSAR AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 16, 2018 |
|
ANSAR P.B. Vs. STATE OF KERALA
|
November 28, 2018 |
|
ANSARI Vs. SHIJI
|
June 18, 2018 |
|
ANSARI REJI VILASOM Vs. SOPHY D/O NABEESA BEEVI
|
June 18, 2018 |
|
ANSARI, S/O ARIFA BEEVI Vs. FAIZAL SALAHUDEEN AND ANOTHER
|
February 7, 2018 |
|
ANSARUDHEEN Vs. DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATIONLABIC
|
December 13, 2018 |
|
ANSAS K Vs. STATE OF KERALA
|
August 1, 2018 |
|
ANSHAD Vs. STATE OF KERALA AND OTHER
|
April 24, 2018 |
|
ANSIYABI K Vs. PRINCIPAL, SIR SYED COLLEGE, KARIMBAM P.O. AND ANOTHER
|
February 1, 2018 |
|
ANTHARASHTRA HINDU PARISHAD Vs. STATE OF KERALA
|
November 1, 2018 |
|
ANTHONIYARPICHA Vs. MV MAYUREE NAREE
|
July 8, 2018 |
|
ANTHONIYARPICHA Vs. MV MAYUREE NAREE
|
August 10, 2018 |
|
ANTHONIYARPICHA S/O MIKHELPILLAI Vs. COMMANDANT INDIAN COAST GUARD DISTRICT
|
July 30, 2018 |
|
ANTO AUGUSTINE MANAGING PARTNER Vs. STATE BANK OF INDIA REPRESENTED BY ITS BRANCH MANAGER
|
February 19, 2018 |
|
ANTO K.G. Vs. SOMAN NAIR V.D. AND ANOTHER
|
June 26, 2018 |
|
ANTONIO WILLIAM Vs. STATE OF KERALA
|
November 14, 2018 |
|
ANTONY A J Vs. STATE OF KERALA
|
January 29, 2018 |
|
ANTONY CORREYA Vs. MOHAMMED ABDUL RAHIMAN
|
June 21, 2018 |
|
ANTONY DEVASIA Vs. K A AUGUSTINE
|
February 26, 2018 |
|
ANTONY DEVASSSY Vs. BRANCH MANAGER, THE NATIONAL INSURANCE CO.LTD.
|
February 7, 2018 |
|
ANTONY JOSEPH Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
March 15, 2018 |
|
ANTONY M.A. Vs. WENTY THIMOTHY
|
May 10, 2018 |
|
ANTONY MICHAEL Vs. STATE OF KERALA
|
November 8, 2018 |
|
ANTONY S. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
|
September 7, 2018 |
|
ANTONY SUNNY VELLARA HOUSE Vs. JOINT COMMISSIONER OF INCOME TAX RANGE
|
January 23, 2018 |
|
ANTONY THOMAS GOVEAS Vs. MUNICIPAL CORPORATION OF THRISSUR AND OTHER
|
October 29, 2018 |
|
ANTONY, S/O.ANTHONY Vs. STATE OF KERALA
|
October 9, 2018 |
|
ANU ANIL Vs. CENTRAL BOARD OF SECONDARY EDUCATQION
|
October 22, 2018 |
|
ANU ARAVIND P Vs. COMMISSIONER OF ENTRANCE EXAMINATION
|
July 11, 2018 |
|
ANU JACOB Vs. THE DISTRICT COLLECTOR, KOZHIKODE AND OTHERS
|
June 27, 2018 |
|
ANU M.S Vs. SECRETARY, KERALA PUBLIC SERVICE COMMISSION
|
December 21, 2018 |
|
ANUKUTTAN @ BHASIKUTTAN Vs. STATE OF KERALA
|
February 28, 2018 |
|
ANUMARY P.K Vs. UNION OF INDIA
|
February 22, 2018 |
|
ANUMOD. C. Vs. THE SECRETARY TO GOVERNMENT OF KERALA, EXCISE DEPARTMENT
|
February 21, 2018 |
|
ANUPAMA.C AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 27, 2018 |
|
ANURAJ P.R Vs. THE KERALA PUBLIC SERVICE COMMISSION AND OTHERS
|
May 22, 2018 |
|
ANUSHREE P. ASOKAN Vs. SREEKUMAR. K.R.
|
January 22, 2018 |
|
ANVARSHA S/O ABDUL KHADER Vs. IRFANA HABEEBA W/O ANWAR SHA
|
July 13, 2018 |
|
ANWAR Vs. RAMACHANDRAN AND OTHERS
|
August 1, 2018 |
|
ANWAR P.K. Vs. THE STATE OF KERALA
|
September 28, 2018 |
|
ANWAR.P.T.,S/O.ABOOBACKER HAJI Vs. THE BUILDING AND OTHER CONSTRUCTION WORKERS WELFARE BOARD
|
October 9, 2018 |
|
ANZIL Vs. MIRAZA ASHRAF AND OTHERS
|
February 15, 2018 |
|
ANZU K.H . Vs. SHAKTHI FINANCE LTD.
|
September 12, 2018 |
|
APARNA BALAN Vs. UNION OF INDIA
|
July 31, 2018 |
|
APARNA K Vs. G R C REDDY
|
August 2, 2018 |
|
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. M/S P.A. AZIZ COLLEGE OF ENGINEERING & TECHNOLOGY
|
June 29, 2018 |
|
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. P A AZIZ COLLEGE OF ENGINEERING & TECHNOLOGY
|
July 5, 2018 |
|
APPU NAIR, S/O.(LATE) KANNAN NAIR AND OTHERS Vs. T.S. RAJESH KUMAR
|
June 7, 2018 |
|
APPUKUTTAN Vs. STATE OF KERALA
|
February 20, 2018 |
|
APPUNNI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 31, 2018 |
|
APPUNNI Vs. STATE OF KERALA
|
June 28, 2018 |
|
ARATHY MENON Vs. STATE OF KERALA, REP BY ITS SECRETARY TO GOVERNMEN
|
May 30, 2018 |
|
ARAVINDAKSHAN AND OTHERS Vs. STATE OF KERALA
|
April 5, 2018 |
|
ARAVINDAN. D.B AND ORS. Vs. THE STATE OF KERALA
|
January 19, 2018 |
|
ARAYATH KOROTH RAJAGOPALAN NAMBIAR Vs. STATE OF KERALA AND OTHERS
|
April 9, 2018 |
|
ARAYOOR SERVICE CO Vs. JOINT REGISTRAR OF CO
|
January 11, 2018 |
|
ARCHANA AND ANOTHER Vs. GEORGE AND ANOTHER
|
January 3, 2018 |
|
ARDESHIR B. CURSETJEE AND SONS LTD. Vs. BHARATH PETROLEUM CORPORATION LTD. AND OTHERS
|
March 21, 2018 |
|
ARIFA BEEVI AND ORS. Vs. KONDOTTY GRAMA PANCHAYATH AND ORS.
|
July 12, 2018 |
|
ARIFA BEEVI D/O SAINABA BEEVI Vs. FAIZAL SALAHUDHEEN S/O SALAHUDHEEN
|
February 9, 2018 |
|
ARJUN MITRA MINOR Vs. RAJAN VARGHESE S/O LATE K V VARGHESE
|
February 19, 2018 |
|
AROMAL Vs. STATE OF KERALA
|
November 21, 2018 |
|
AROMAL BABU Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
November 2, 2018 |
|
ARPOOKKARA GRAMA PANCHAYAT Vs. SUPERINTENDENT OF POLICE KOTTAYAM
|
March 22, 2018 |
|
ARSHAD S/O N KAMALUDHIN Vs. GEETHA THILAKOM W/O SURENDRAN
|
March 2, 2018 |
|
ARTECH REALTORS (P) LTD REPRESENTED BY ITS DIRECTO Vs. ASSISTANT SALES TAX OFFICER
|
March 14, 2018 |
|
ARUMUGHAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
October 25, 2018 |
|
ARUN Vs. STATE OF KERALA
|
October 4, 2018 |
|
ARUN Vs. THE STATE HUMAN RIGHTS COMMISSION & ORS.
|
June 29, 2018 |
|
ARUN Vs. STATE OF KERALA
|
September 14, 2018 |
|
ARUN Vs. STATE OF KERALA
|
November 28, 2018 |
|
ARUN C.P. Vs. THE AUTHORISED OFFICER
|
August 1, 2018 |
|
ARUN CHAND @ ARUN, S/O. RAMACHANDRAN NAIR AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 16, 2018 |
|
ARUN GEORGE Vs. STATE OF KERALA AND OTHERS
|
July 31, 2018 |
|
ARUN K.G. Vs. MARRIAGE REGISTRAR KOZHIKODE CORPORATION
|
October 10, 2018 |
|
ARUN KUMAR (A1) AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 4, 2018 |
|
ARUN KUMAR, S/O. GOPINATHAN NAIR AND OTHERS Vs. JAYALAKSHMI
|
February 27, 2018 |
|
ARUN RAJ. S Vs. STATE OF KERALA
|
May 30, 2018 |
|
ARUN THOMAS Vs. REGIONAL TRANSPORT AUTHORITY
|
July 6, 2018 |
|
ARUN VARGHESE Vs. PALLICHAL GRAMA PANCHAYAT
|
July 25, 2018 |
|
ARUNDEV S/O RADHAKRISHNAN Vs. STATE OF KERALA
|
July 16, 2018 |
|
ARUNKUMAR Vs. STATE OF KERALA
|
November 26, 2018 |
|
ASHA G. Vs. STATE OF KERALA
|
March 9, 2018 |
|
ASHA J V Vs. T V BINDU
|
November 22, 2018 |
|
ASHA K NAYAR Vs. STATE OF KERALA
|
November 23, 2018 |
|
ASHA S. NAIR Vs. B.K. RAJEEV
|
March 9, 2018 |
|
ASHALATHA DIVAKARAN, C. K. Vs. SAHIRA, T.K.
|
July 11, 2018 |
|
ASHAMOL VASU Vs. THE UCO BANK
|
November 15, 2018 |
|
ASHARAF Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
June 5, 2018 |
|
ASHIK MUHAMMAD MOHIYUDHEEN A.M. Vs. STATE OF KERALA
|
May 29, 2018 |
|
ASHIQ K.P. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI, PIN
|
October 31, 2018 |
|
ASHIQUE S Vs. STATE OF KERALA, REPRESENTED BY SECONDARY TO GOVER
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March 7, 2018 |
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ASHIR Vs. STATE OF KERALA
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January 30, 2018 |
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ASHLY A D/O ANTONY PADAMADAN Vs. ANTONY PADAMADAN
|
July 2, 2018 |
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ASHMIYA Vs. STATE OF KERALA
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January 3, 2018 |
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ASHOK KUMAR Vs. KERALA STATE CO
|
May 4, 2018 |
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ASHOK KUMAR K.A. Vs. STATE OF KERALA
|
January 2, 2018 |
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ASHOKAN Vs. THE STATE OF KERALA
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September 25, 2018 |
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ASHOKAN S/O AMBUJAKSHAN Vs. STATE OF KERALA
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October 10, 2018 |
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ASHOKAN, SON OF GOVINDHAN Vs. STATE OF KERALA
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September 27, 2018 |
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ASHRAF Vs. STATE OF KERALA
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September 6, 2018 |
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ASHRAF Vs. STATE OF KERALA & ORS.
|
March 6, 2018 |
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ASHRAF Vs. STATE OF KERALA
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October 5, 2018 |
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ASHRAF Vs. STATE OF KERALA
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November 5, 2018 |
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ASHRAF Vs. THE STATION HOUSE OFFICER, KUMBLA AND ANOTHER
|
January 12, 2018 |
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ASHRAF K.,S/O ABDURAHIMAN K Vs. THE STATION HOUSE OFFICER, MEDICAL COLLEGE POLICE STATION
|
October 9, 2018 |
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ASHRAF T.K. AND ORS. Vs. SHAJAHAN K. AND ORS.
|
January 17, 2018 |
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ASHRAF V P S/O MOOSA Vs. STATE OF KERALA
|
February 27, 2018 |
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ASHWATHI PRASANTH Vs. STATE OF KERALA
|
January 4, 2018 |
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ASHWIN S.A. Vs. K.V.SUKUMARIKUTTY AMMA
|
September 26, 2018 |
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ASIANET DIGITAL NETWORK PRIVATE LTD. Vs. THE ASSISTANT STATE TAX OFFICER
|
November 29, 2018 |
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ASIANET EMPLOYEES FEDERATION (AITUC) REPRESENTED BY ITS GENERAL SECRETARY Vs. ASIANET SATELLITE COMMUNICATIONS LIMITED
|
January 5, 2018 |
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ASIF MASOOD Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
June 6, 2018 |
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ASKAR T.K. Vs. STATE OF KERALA
|
July 30, 2018 |
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ASLAM MOHAMMED. P AND OTHERS Vs. RAMZIYA ASHRAF
|
February 20, 2018 |
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ASOK KUMAR Vs. SANTHOSHKUMAR
|
November 30, 2018 |
|
ASOK KUMAR @ HARI S/O THANKAPPAN PILLAI Vs. STATE OF KERALA
|
January 9, 2018 |
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ASOKAN Vs. STATE OF KERALA
|
February 2, 2018 |
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ASOKAN Vs. CIRCLE INSPECTOR OF POLICE, PAYYOLI
|
November 7, 2018 |
|
ASOKAN P K S/O KELU P P Vs. SARITHA P K D/O KUTTAN
|
January 9, 2018 |
|
ASOKAN R Vs. THODIYOOR GRAMA PANCHAYATH
|
August 2, 2018 |
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ASOKAN S/O DHANAPALAN Vs. KAMARUDEENKUTTY S/O KASIMKUNJU
|
July 27, 2018 |
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ASSAINAR Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, SECRETARIAT,
|
October 24, 2018 |
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ASSANKUTTY S/O BIYYUTTI Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
June 26, 2018 |
|
ASSIS P.S. Vs. STATE OF KERALA
|
January 25, 2018 |
|
ASSIS P.S. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 6, 2018 |
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ASSISTANT COMMISSIONER, CENTRAL EXCISE AND CUSTOMS, THRISSUR DIVISION,, Vs. RAJENDRA PRABHU, S/O. PATTABI S.
|
February 28, 2018 |
|
ASSISTANT EDUCATIONAL OFFICER Vs. MAGI JACOB
|
April 4, 2018 |
|
ASSISTANT GENERAL MANAGER(EP), OFFICE OF THE PRINCIPAL GENERAL MANAGER Vs. RAMANI BHADRAN AND OTHERS
|
April 11, 2018 |
|
ASSISTANT PROVIDENT FUND COMMISSIONER(PENSION) Vs. RANI BODHESWARAN
|
January 23, 2018 |
|
ASSISTANT STATE TAX OFFICER Vs. INDUS TOWERS LIMITED
|
July 13, 2018 |
|
ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICES TAXES DEPARTMENT Vs. ALFA ALUMINIUM, PEECHAMCODE, WAYANADU
|
June 22, 2018 |
|
ASST. GENERAL MANAGER AND ORS. Vs. P. VASUDEVAN PILLAI AND ORS.
|
January 17, 2018 |
|
ASWAIN T. ANAND Vs. STATE OF KERALA
|
November 22, 2018 |
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ASWATH RAJ Vs. STATE OF KERALA
|
November 21, 2018 |
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ASWATHY K.V. Vs. CENTRAL BOARD OF SECONDARY EDUCATION (C.B.S.E) AND OTHERS
|
July 18, 2018 |
|
ASWIN PRAKASH Vs. STATE OF KERALA
|
January 22, 2018 |
|
ASWIRATHUL MUSTHAQEEM SANGHAM , PENGATTU KUNDU Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE AND ANOTHER
|
December 19, 2018 |
|
ATC TELECOM INFRASTRUCTURE PRIVATE LIMITED Vs. KERALA STATE WAREHOUSING CORPORATION
|
July 6, 2018 |
|
ATC TELECOM INFRASTRUCTURE PVT LTD Vs. KERALA STATE TELECOM ADVISORY COMMITTEE OF REPRESENTED BY ITS CHAIRMAN, I T SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
|
July 5, 2018 |
|
ATC TELECOM TOWER CORPORATION INFRASTRUCTURE PRIVA Vs. KERALA STATE WAREHOUSING CORPORATION REPRESENTED B
|
May 29, 2018 |
|
ATC TELECOM TOWER CORPORATION PVT LTD Vs. KADUKUTTY GRAMA PRANCHAYATH COMMITTEE REPRESENTED BY ITS PRESIDENT
|
February 14, 2018 |
|
ATHIKKAL VALSON AND ANOTHER Vs. JOINT REGISTRAR OF CO
|
March 2, 2018 |
|
ATHIMAN ILLOM AND OTHERS Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
|
April 9, 2018 |
|
ATHIRA PRASAD Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR PRIYADHARSHINI HILLS
|
July 6, 2018 |
|
ATHIRA R Vs. STATE OF KERALA
|
January 12, 2018 |
|
ATHUL RADH C.K. Vs. SUB INSPECTOR OF POLICE BALUSSERY POLICE STATION
|
September 27, 2018 |
|
ATHUL SOMAN Vs. EXCISE CIRCLE INSPECTOR
|
August 3, 2018 |
|
ATTINGAL AMATEUR ATHLETIC ASSOCIATION AND OTHERS Vs. KERALA SPORTS COUNCIL, THIRUVANANTHAPURAM
|
July 24, 2018 |
|
ATTUKAL BHAGAVATHI TEMPLE TRUST Vs. ATTUKAL DEVI INSTITUTE OF MEDICAL SCIENCE LTD.
|
February 22, 2018 |
|
AUGUSTIN JOSEPH Vs. ADDITIONAL DISTRICT MAGISTRATE, KOZHIKODE
|
July 11, 2018 |
|
AUGUSTINE Vs. TRESA K.V @ KOCHU THRESSIA
|
September 27, 2018 |
|
AUGUSTINE T.K. Vs. STATE OF KERALA AND ORS.
|
June 29, 2018 |
|
AUTHORIZED OFFICER Vs. THOMAS AND OTHERS
|
April 27, 2018 |
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AYANA CHARITABLE TRUST (HITHERTO GOSPEL FOR ASIA) Vs. STATE OF KERALA & ORS.
|
May 31, 2018 |
|
AYISHA Vs. AYISHUMMA
|
June 25, 2018 |
|
AYISHA Vs. PRINCIPAL, CHERPULASSERY ENGLISH MEDIUM SCHOOL
|
July 17, 2018 |
|
AYISHA ALIAS AYISHEY Vs. ORIENTAL INSURANCE COMPANY LIMITED REP BY ITS BRAN
|
January 17, 2018 |
|
AYISHA BEEGAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
March 16, 2018 |
|
AYISHA W/O LATE KOMU Vs. DISTRICT COLLECTOR, WAYANAD COLLECTORATE AND OTHERS
|
May 21, 2018 |
|
AYISHUMMA Vs. KALAPAKASSERY MOTHI MUSALIYAR
|
July 4, 2018 |
|
AYMEN AHAMMED Vs. STATE OF KERALA
|
November 2, 2018 |
|
AYOOB KHAN S S/O SUBAIR Vs. AUTHORIZED OFFICER STATE BANK OF INDIA
|
July 16, 2018 |
|
AYOOB S/O ASSAINAR @ CHERIYA BAVA Vs. KOLLARIKKAL SEMEERA
|
August 6, 2018 |
|
AYSHA Vs. DIRECTOR, OFFICE OF THE DIRECTORATE OF PRINTING DEPARTMENT
|
January 15, 2018 |
|
AYYAKALA Vs. STATE - FOREST RANGE OFFICER MARAYUR REPRESENTED BY PUBLIC PROSECUTOR
|
February 5, 2018 |
|
AYYAPPA ROLLER MILLS LIMITED Vs. FOOD CORPORATION OF INDIA AND OTHERS
|
July 3, 2018 |
|
AYYAPPADAS P S Vs. COCHIN DEVASWOM BOARD, REPRESENTED BY ITS SECRETARY
|
June 25, 2018 |
|
AZHUVALAPPIL MOHAMMED HAJI Vs. KUNHALASSAN P.
|
November 28, 2018 |
|
B ASHRAF Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
June 13, 2018 |
|
B H SHEEJA BAL Vs. STATE OF KERALA
|
April 5, 2018 |
|
B M REEJA Vs. STATE TAX OFFICER STATE G S T DEPARTMENT
|
July 16, 2018 |
|
B NARAYANA BHAT Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO LAND REVENUE
|
June 6, 2018 |
|
B REGHURAM SHETTY Vs. SECRETARY, THIRUVANANTHAPURAM CORPORATION THIRUVANANTHAPURAM
|
May 23, 2018 |
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B SATHYASEELAN Vs. STATE BANK OF INDIA, RAVIS ARCADE
|
February 21, 2018 |
|
B VISHNU BHAT, S/O SAKKARA NARAYANA BHAT Vs. MUJEEB REHMAN S/O BUQUARI SCHEMNAD
|
February 14, 2018 |
|
B YOUSAF RAFEQUE S/O YOUSAF Vs. SECRETARY, CORPORATION OF KOCHI OFFICE OF COCHIN CORPORATION
|
July 16, 2018 |
|
B. CHANDRA MOHAN AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, THRISSUR, CIVIL STATION AND OTHERS
|
April 12, 2018 |
|
B. INDIRA AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 19, 2018 |
|
B. REMA AND OTHERS Vs. STATE OF KERALA
|
March 21, 2018 |
|
B. SAINU AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 2, 2018 |
|
B. SATHYAVALLI AMMA Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT, THIRUVANANTHAPURAM AND OTHERS
|
June 1, 2018 |
|
B. UNNIKRISHNAN Vs. A.P. MADHU AND OTHERS
|
January 31, 2018 |
|
B.K. BIJU Vs. THE ASSISTANT COMMISSIONER
|
May 23, 2018 |
|
BABINGTON S/O D FERGAD Vs. SUDHAKAR VAMAN RAO
|
January 30, 2018 |
|
BABU Vs. STATE OF KERALA
|
March 27, 2018 |
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BABU Vs. K.G.INDIRA
|
November 1, 2018 |
|
BABU Vs. LATHIKA AND ORS.
|
December 18, 2018 |
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BABU Vs. STATE OF KERALA
|
November 9, 2018 |
|
BABU Vs. LEELA K
|
June 29, 2018 |
|
BABU Vs. REGIONAL TRANSPORT OFFICER
|
February 8, 2018 |
|
BABU Vs. INSPECTOR GENERAL OF REGISTRATION
|
November 9, 2018 |
|
BABU @ KARANAD BABU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
April 9, 2018 |
|
BABU @ SURENDRAN Vs. RAJENDRAN AND ORS.
|
January 24, 2018 |
|
BABU DIVAKARAN S/O DIVAKARAN Vs. DISTRICT ENVIORMENTAL IMPACT ASSESSMENT AUTHORITY ALAPPUZHA
|
July 30, 2018 |
|
BABU JOHN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
|
BABU K G Vs. STATE OF KERALA
|
June 6, 2018 |
|
BABU MATHEW Vs. LIMU
|
June 20, 2018 |
|
BABU MOHAN P.B. Vs. BABY PAUL
|
August 7, 2018 |
|
BABU S, S/O SAHADEVAN PILLAI Vs. STATE OF KERALA
|
July 31, 2018 |
|
BABU SCARIA Vs. JESSY THOMAS
|
January 31, 2018 |
|
BABU VENKIDESH Vs. STATE OF KERALA AND ORS.
|
July 16, 2018 |
|
BABU, S/O. JACOB AND OTHERS Vs. STATE OF KERALA
|
February 23, 2018 |
|
BABU, S/O. VELAPPAN Vs. STATE OF KERALA
|
June 5, 2018 |
|
BABU, SON OF POULOSE @ PAUL AND ANOTHER Vs. P.C. JOSEPH @ THAMPI, S/O. CHERIYA AND OTHERS
|
February 7, 2018 |
|
BABU,S/O.GOPALAN Vs. STATE OF KERALA
|
September 13, 2018 |
|
BABUKUTTAN Vs. MANAGING DIRECTOR K.S.R.T.C, TRANSPORT BHAVAN AND OTHERS
|
June 25, 2018 |
|
BABUKUTTAN CHETTIAR Vs. SUB INSPECTOR OF POLICE
|
November 9, 2018 |
|
BABURAJ Vs. STATE OF KERALA
|
July 9, 2018 |
|
BABY Vs. STATE OF KERALA
|
December 12, 2018 |
|
BABY Vs. VIJAYAN
|
December 21, 2018 |
|
BABY @ BABU, S/O MADHAVAN Vs. LIJO JOSEPH S/O JOSEPH
|
January 3, 2018 |
|
BABY CHACKO, Vs. JOSE M.CHERIYAN,
|
December 5, 2018 |
|
BABY JOSEPH Vs. STATE OF KERALA
|
June 29, 2018 |
|
BABY JOSEPH DISTRICT EXECUTIVE OFFICER Vs. STATE OF KERALA REPRESENTED BY ITS SCRETARY
|
February 7, 2018 |
|
BABY MARINE EXPORTS, KALUVILA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 2018 |
|
BABY MATHEW W/O THANKACHAN ZACHARIAS Vs. RUBBER BOARD
|
June 14, 2018 |
|
BABY MOHANA P Vs. JOINT REGISTRAR [GENERAL] CO
|
February 21, 2018 |
|
BABY S SUPRIYA Vs. KOLLAM CORPORATION
|
July 24, 2018 |
|
BABY UTHUP Vs. STATE OF KERALA
|
December 10, 2018 |
|
BABY, W/O LATE PRABHAKARAN Vs. PRABHAKARAN S/O MANU, (DIED)
|
October 9, 2018 |
|
BABY.P.V., S/O.VARGHESE Vs. K.K.LILLY, KANJIRAMKOLATH HOUSE
|
October 9, 2018 |
|
BADARUDDIN S/O MUHAMMED KUNJU Vs. CITY POLICE COMMISSIONER, KOLLAM CITY
|
July 11, 2018 |
|
BADARUDEEN K. AND OTHERS Vs. THE SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT DEPARTMENT
|
February 14, 2018 |
|
BADARUDHEEN Vs. STATE OF KERALA
|
July 30, 2018 |
|
BADARUDHEEN Vs. STATE OF KERALA
|
July 25, 2018 |
|
BADARULHUDA BOYS HOME Vs. THE CHILD WELFARE COMMITTEE & ORS.
|
March 7, 2018 |
|
BADUSHA NISHAD Vs. STATE OF KERALA
|
August 8, 2018 |
|
BAHULEYAN NAIR Vs. DEPUTY TAHSILDAR REVENUE RECOVOERY, NEYYATTINKARA AND OTHER
|
October 30, 2018 |
|
BAIJU Vs. SINDHU S
|
July 30, 2018 |
|
BAIJU Vs. STATE OF KERALA
|
December 11, 2018 |
|
BAIJU Vs. MUHANUDHEEN ALIBIN IRSHADH AND OTHERS
|
May 23, 2018 |
|
BAIJU B S , S/O PATHROSE Vs. BRANCH MANAGER, THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD
|
July 2, 2018 |
|
BAIJU JOSEPH Vs. BEXY ELIZABETH
|
November 21, 2018 |
|
BAIJU K K S/O P KARMACHANDRAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF HOME AFFAIRS, GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
April 12, 2018 |
|
BAIJU K.K Vs. KERALA FINANCIAL CORPORATION
|
February 26, 2018 |
|
BAIJU P.P. Vs. THE MANAGER(LEGAL), SUNDARAM BNP HOME FINANCE CO. LTD. AND ORS.
|
May 4, 2018 |
|
BAIJU VARGHESE Vs. SUNI THOMAS
|
December 6, 2018 |
|
BAIJU, S/O KUMARADAS Vs. ASSISTANT LABOUR OFFICER, PARAVOOR, KOLLAM
|
July 5, 2018 |
|
BAIJU, S/O THANKAPPAN SIBI COTTAGE Vs. STATE OF KERALA REP SUB INSPECTOR OF POLICE, KEEZH
|
March 8, 2018 |
|
BALACHANDRAN V S Vs. MOOVATTUPUZHA URBAN CO-OPERATIVE BANK LTD
|
July 5, 2018 |
|
BALACHANDRAN, AGED 52, S/O VISWANATHAN ACHARY Vs. VIKRAMAN PILLAI
|
March 23, 2018 |
|
BALACHANDRAN, S/O. PURUSHOTHAMAN Vs. STATE OF KERALA
|
February 8, 2018 |
|
BALAKRISHNA PILLAI R Vs. TRAVANCORE DEVASWOM BOARD REP BY DEVASWAM COMMISSIONER
|
June 14, 2018 |
|
BALAKRISHNAKURUP Vs. STATE OF KERALA
|
November 1, 2018 |
|
BALAKRISHNAN Vs. STATE TRANSPORT AUTHORITY
|
February 12, 2018 |
|
BALAKRISHNAN Vs. CHERIYAHAMMED AND OTHERS
|
February 26, 2018 |
|
BALAKRISHNAN Vs. NANDAKUMAR AND OTHER
|
February 28, 2018 |
|
BALAKRISHNAN Vs. KARUNAKARAN
|
February 15, 2018 |
|
BALAKRISHNAN Vs. RAJEEV AVARONNAN AND ANOTHER
|
March 14, 2018 |
|
BALAKRISHNAN AND OTHERS Vs. STATE OF KERALA
|
January 17, 2018 |
|
BALAKRISHNAN NAIR Vs. K.B. PRABHAKARAN
|
March 15, 2018 |
|
BALAMURALI, S/O.NARAYANA MENON Vs. STATE OF KERALA, REP. BY THE SUB INSPECTOR OF POLICE AND ANR.
|
March 1, 2018 |
|
BALAN M.K. Vs. THE SUB REGISTRAR, TANUR SUB REGISTRAR OFFICE AND OTHERS
|
June 27, 2018 |
|
BALAN NAIR Vs. SUB REGISTRAR, OFFICE OF SUB REGISTRAR, EDAPPAL, MALAPPURAM
|
July 2, 2018 |
|
BALANOOR PLANTATIONS & INDUSTRIES LTD REP BY ITS EXECUTIVE CORPORATE AFFAIRS Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY (LAW)
|
June 20, 2018 |
|
BALASUBRAMANIAN Vs. V JAGATHEESAN
|
March 21, 2018 |
|
BALASUBRAMANIAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 1, 2018 |
|
BALIAPATTAM TILE WORKS LTD Vs. WESTERN INDIA COTTONS LTD
|
March 6, 2018 |
|
BALKEES K.V. Vs. STATE OF KERALA
|
September 24, 2018 |
|
BANK OF BARODA Vs. SOBHA K., W/O JAYAPRAKASH
|
February 20, 2018 |
|
BANK OF INDIA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE, SOUTH BLOCK AND OTHERS
|
June 18, 2018 |
|
BAR COUNCIL OF KERALA Vs. T. KOSHY AND OTHERS
|
April 12, 2018 |
|
BASELIOUS THOMAS Vs. ST. GEORGE JACOBITE SYRIAN ORTHODOX CHURCH KATHIPARATHADAM
|
July 23, 2018 |
|
BASHEER Vs. STATE OF KERALA
|
September 10, 2018 |
|
BASHEER Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
March 1, 2018 |
|
BASHEER AND OTHERS Vs. STATE OF KERALA
|
July 25, 2018 |
|
BASHEER KUTTY Vs. STATE OF KERALA
|
September 19, 2018 |
|
BASHEER N.K. @ NARAYANKODYU BASHEER Vs. STATE
|
September 5, 2018 |
|
BASHEER S/O TAHA Vs. ANTONY JOHN S/O JOHN
|
May 25, 2018 |
|
BASIL ASSOCIATES Vs. STATE OF KERALA
|
January 4, 2018 |
|
BASIL BENNY Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
December 5, 2018 |
|
BATA INDIA LIMITED REPRESENTED BY ITS DEPOT MANAGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
May 22, 2018 |
|
BAVESH K P Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
July 20, 2018 |
|
BAVITHA BENNY Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE
|
December 12, 2018 |
|
BE BE RUBBER ESTATES LIMITED Vs. STATE OF KERALA & ORS.
|
May 31, 2018 |
|
BEENA Vs. STATE OF KERALA AND OTHERS
|
July 26, 2018 |
|
BEENA JAMES, V Vs. DIRECTOR OF PUBLIC INSTRUCTIONS AND OTHERS
|
April 5, 2018 |
|
BEENA JOSE Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
April 13, 2018 |
|
BEENA KUMARI B W/O K R DILEEP Vs. STATE OF KERALA
|
July 25, 2018 |
|
BEENA P. THOMAS Vs. STATE OF KERALA
|
June 28, 2018 |
|
BEENA SODARAN Vs. CENTRAL BANK OF INDIA
|
April 5, 2018 |
|
BEENA THOMAS Vs. SMITHA JOBY AND ANR.
|
March 16, 2018 |
|
BEERAN Vs. AYISHUMMA AND ORS.
|
June 28, 2018 |
|
BEERAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
BENCY Vs. PRINCE AND OTHERS
|
June 4, 2018 |
|
BENNY CHACKO Vs. THE KERALA STATE ELECTRICITY BOARD LTD.
|
December 3, 2018 |
|
BENNY CORREYA Vs. STATION HOUSE OFFICER
|
July 30, 2018 |
|
BENNY GEORGE Vs. SHEEJA BENNY W/O BENNY GEORGE
|
October 10, 2018 |
|
BENNY JOSEPH Vs. REGIONAL TRANSPORT AUTHORITY, OFFICE OF REGIONAL TRANSPORT OFFICER, CIVIL STATION, KALPETTA
|
July 9, 2018 |
|
BENNY K.T. Vs. STATE OF KERALA
|
July 18, 2018 |
|
BENNY MARKOSE Vs. SOLLY @ KOCHUMOL @ MARIAMMA
|
July 13, 2018 |
|
BENNY S/O. THOMAS Vs. HARIDASAN RESIDING AT KANIYAMPARAMBIL
|
June 6, 2018 |
|
BENNY THOMAS Vs. ELIZABETH BENNY
|
March 23, 2018 |
|
BENOY KURIAN Vs. DISTRICT COLLECTOR, IDUKKI DISTRICT, IDUKKI
|
April 3, 2018 |
|
BENTEN INDUSTRIES, KAMARAJ AVENUE Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
|
July 17, 2018 |
|
BERGER PAINTS INDIA LIMITED REGIONAL OFFICE, VALIYARA CHAMBERS, K K ROAD Vs. PRESIDING OFFICER LABOUR COURT
|
July 30, 2018 |
|
BERGER PAINTS INDIA LTD. Vs. STATE TAX OFFICER
|
July 16, 2018 |
|
BERLY A.J., S/O JOSEPH, ARATTUKULAM, ANDAKARANAZHI P.O., CHERTHALA Vs. CHAIRMAN, KERALA STATE WAREHOUSING CORPORATION
|
January 24, 2018 |
|
BETTY JOSEPH W/O LATE K T JOSEPH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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February 15, 2018 |
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BETTY MATHAI D/O MAMAN MATHAI Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
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July 31, 2018 |
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BETTY SEBASTIAN Vs. ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL T
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March 26, 2018 |
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BHADRAN Vs. THE STATE OF KERALA
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September 10, 2018 |
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BHADRESH SHAH S/O KANTHILAL M SHAH Vs. STATE OF KERALA
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September 26, 2018 |
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BHAGAVAN KANI Vs. THE STATE OF KERALA AND OTHERS
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February 9, 2018 |
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BHAGYA S LAKSHMI Vs. DEAN, SUT ACADEMY OF MEDICAL SCIENCES
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August 8, 2018 |
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BHANU Vs. STATE OF KERALA
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October 31, 2018 |
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BHANU S NAIR Vs. ANITHA S NAIR
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June 25, 2018 |
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BHARAT BROADCASTING NETWORK LTD , KARIMPANAL ARCADE, EAST FORT Vs. CORPORATION BANK, REP BY ITS BRANCH MANAGER, THIRUVANANTHAPURAM BRANCH
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July 11, 2018 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COCHIN COMMISSIONERATE
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July 16, 2018 |
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BHARAT PETROLEUM CORPORATION LIMITED Vs. M K P ROY
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April 12, 2018 |
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BHARAT PETROLEUM CORPORATION LTD Vs. UNION OF INDIA
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January 3, 2018 |
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BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF KERALA, COMMERCIAL TAXES,ERNAKULAM
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July 11, 2018 |
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BHARAT SANCHAR NIGAM LIMITED Vs. CHINNAMMA THOMAS
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July 23, 2018 |
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BHARAT SANCHAR NIGAM LTD Vs. STATE OF KERALA
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June 5, 2018 |
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BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KERALA
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September 18, 2018 |
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BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KERALA
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October 10, 2018 |
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BHARTI AIRTEL LIMITED Vs. UNION OF INDIA
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March 28, 2018 |
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BHASKARA MENON Vs. STATE OF KERALA
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November 29, 2018 |
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BHASKARA PILLAI W/O KRISHNAPILLAI Vs. DISTRICT REGISTRAR
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July 26, 2018 |
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BHASKARAN Vs. STATE OF KERALA
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October 10, 2018 |
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BHASKARAN Vs. DISTRICT COLLECTOR
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May 21, 2018 |
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BHASKARAN Vs. STATE OF KERALA
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October 9, 2018 |
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BHASKARAN MENOKI Vs. DEVAKI AMMA AND OTHERS
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October 24, 2018 |
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BHASURA KUMAR K Vs. KERALA STATE ELECTRICITY BOARD LIMITED
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March 19, 2018 |
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BHAVANI W/O CHANDRAN Vs. TAHSILDAR
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February 28, 2018 |
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BHAVANS N.A.PALKHIVALA ACADEMY FOR ADVANCED LEGAL STUDIES & RESEARCH Vs. FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES
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February 20, 2018 |
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BHUVANESHWARI EDUCATIONAL EMPLOYMENT AND CHARITABLE TRUST Vs. KANNUR UNIVERSITY, CIVIL STATION PO., KANNUR AND OTHERS
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February 19, 2018 |
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BHUVANESWARI SUNDARAN Vs. COMMERCIAL TAX OFFICER
|
April 9, 2018 |
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BIBIN Vs. STATE OF KERALA
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November 28, 2018 |
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BIBIN THOMAS Vs. SHAHUL HAMEED (OWNER OF VEHICLE) AND OTHERS
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January 11, 2018 |
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BIBY K JOHN Vs. MARIYAMMA MATHAI @ BINDU
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June 7, 2018 |
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BIJAMMA THOMAS Vs. MAHATMA GANDHI UNIVERSITY
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November 16, 2018 |
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BIJESH BABU Vs. MUHAMMED
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April 11, 2018 |
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BIJI A Vs. REVENUE DIVISIONAL OFFICER CIVIL STATION AND OTHERS
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October 29, 2018 |
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BIJI BABU Vs. BALACHANDRA PANICKER
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March 20, 2018 |
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BIJI FRANCIS Vs. STATE OF KERALA
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May 21, 2018 |
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BIJI YOHANNAN VARGHESE Vs. THOMAS STEPHEN & ORS.
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April 13, 2018 |
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BIJO ANN KURIAN, Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO LOCAL SELF DEPARTMENT
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March 6, 2018 |
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BIJOMON THOMAS Vs. STATE OF KERALA AND OTHERS
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January 24, 2018 |
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BIJOY J S/O LATE JYOTHIPRABHA Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA
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February 27, 2018 |
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BIJU Vs. STATE OF KERALA
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March 13, 2018 |
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BIJU Vs. STATE OF KERALA
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October 22, 2018 |
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BIJU @ KOPPARA BIJU Vs. STATE OF KERALA
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April 5, 2018 |
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BIJU @ KRISHNAN S/O DEVAPPA NAIK Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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February 20, 2018 |
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BIJU @ KUTTAN Vs. STATE OF KERALA
|
November 13, 2018 |
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BIJU ABRAHAM AND ORS. Vs. STATE OF KERALA
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June 8, 2018 |
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BIJU AND ORS. Vs. KERALA FOREST PROTECTIVE STAFF ASSOCIATION AND ORS.
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December 20, 2018 |
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BIJU AND OTHERS Vs. FOREST RANGE OFFICER, THAMARASSERY AND OTHER
|
May 24, 2018 |
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BIJU ANTONY ALOOR Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
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June 12, 2018 |
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BIJU AUGUSTINE Vs. THE MANAGING DIRECTOR
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July 4, 2018 |
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BIJU GOPINATH Vs. ROSHINI
|
June 5, 2018 |
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BIJU JOHN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
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April 12, 2018 |
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BIJU JOHN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
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BIJU K.V. AND OTHER Vs. KOZHIKODE CORPORATION AND OTHERS
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June 6, 2018 |
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BIJU KUMAR S.N. AND OTHER Vs. M/S. KERALA STATE FINANCIAL ENTERPRISES & LTD. AND OTHERS
|
June 21, 2018 |
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BIJU KUMAR S/O MANIRAJAN Vs. SUPERINTENDENT OF POLICE, KOLLAM (RURAL)
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July 4, 2018 |
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BIJU MATHEW ABRAHAM Vs. GIE PLANTATIONS PVT LTD
|
July 5, 2018 |
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BIJU RAMACHANDRAN Vs. THE STATE OF KERALA AND ANOTHER
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January 24, 2018 |
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BIJU SCARIA S/O SCARIA Vs. VAZHATHOPE GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
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July 17, 2018 |
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BIJU SUKUMARAN Vs. STATE OF KERALA AND ANR.
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February 1, 2018 |
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BIJU T S Vs. KERALA PUBLIC SERVICE COMMISSION THIRUVANANTHAPURAM AND OTHERS
|
February 2, 2018 |
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BIJU VAS V.V. S/O. V.R. VASUKUTTAN Vs. THE AYERKUNNAM CO
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May 28, 2018 |
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BIJU VIJAYAN Vs. STATE OF KERALA
|
September 6, 2018 |
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BIJU, S/O. RAMACHANDRN Vs. STATE OF KERALA
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February 26, 2018 |
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BIJU, S/O. THANKAPPAN, SOURYAMMACKAL HOUSE, PEPPARA KARA,IDUKKI VILLAGE Vs. STATE OF KERALA
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June 6, 2018 |
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BIJU. M., THUNDIYIL HOUSE Vs. STATE OF KERALA
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June 12, 2018 |
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BIJU C. ALEX Vs. STATE OF KERALA
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September 7, 2018 |
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BIJUKUMAR Vs. STATE OF KERALA, REPRESENTED BY EXCISE INSPECTOR, MAVELIKKARA EXCISE RANGE
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October 24, 2018 |
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BIJUMON Vs. STATE OF KERALA
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July 31, 2018 |
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BIJUMON Vs. JITHU (MINOR) AND OTHERS
|
May 22, 2018 |
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BIJUMON A. & ORS. Vs. STATE OF KERALA & ORS.
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May 31, 2018 |
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BIKARI MOHANAN Vs. THE SPECIAL TAHSILDAR (LAND REFORMS) AND OTHERS
|
July 3, 2018 |
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BIMAL K R Vs. KATTOOR SERVICE CO-OPERATIVE BANK LTD
|
July 12, 2018 |
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BIMAL ROY C V Vs. PASSPORT OFFICER, PASSPORT OFFICE, KAITHAMUKKU
|
July 3, 2018 |
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BIMAL ROY C.V. Vs. THE PASSPORT OFFICER
|
June 18, 2018 |
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BINCY JOHN GEORGE Vs. JOHN GEORGE
|
March 2, 2018 |
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BINDHU Vs. K K SREENIVASAN
|
June 4, 2018 |
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BINDHU B, MOOLACKAL CHIRAYIL HOUSE AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
June 1, 2018 |
|
BINDHU ISAC, W/O ISAC PHILIP Vs. MANAGER, NEW INDIA ASSURANCE CO LTD
|
June 1, 2018 |
|
BINDHU MANOHARAN Vs. THE MINISTRY OF HOME AFFAIRS
|
November 28, 2018 |
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BINDHU RAJENDRAN, W/O. RAJENDRAN Vs. THE STATE OF KERALA
|
June 8, 2018 |
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BINDIA Vs. STATE OF KERALA
|
April 4, 2018 |
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BINDU Vs. SURENDRAN
|
February 1, 2018 |
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BINDU AND OTHERS Vs. MANOJ AND OTHERS
|
June 26, 2018 |
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BINDU PILLAI Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS, THIRUVANANTHAPURAM
|
July 5, 2018 |
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BINDU W/O HARIKRISHNAN Vs. DISTRICT COLLECTOR
|
July 2, 2018 |
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BINDU, D/O. UNNIKRISHNAKURUP AND OTHERS Vs. STATE OF KERALA AND OTHER
|
June 19, 2018 |
|
BINDU, W/O. BABU Vs. SREE GOKULAM CHIT & FINANCE CO. PVT.LTD.
|
March 8, 2018 |
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BINEESH S/O BHASKARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 12, 2018 |
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BINEESH, S/O BALAKRISHNAN Vs. STATE OF KERALA
|
June 6, 2018 |
|
BINESH Vs. STATE OF KERALA
|
April 2, 2018 |
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BINFAB ENGINEERING WORKS Vs. ASSISTANT LABOUR OFFICER
|
July 19, 2018 |
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BINIL THOMAS Vs. SHIBU VIJAYAN
|
October 17, 2018 |
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BINOY GEORGE S/O GEORGE Vs. STATE OF KERALA
|
February 22, 2018 |
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BINOY GEORGE, S/O. GEORGE Vs. STATE OF KERALA, REP BY THE PUBLIC PROSECUTOR
|
February 22, 2018 |
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BINOY JACOB Vs. AIR INDIA SATS AIRPORT SERVICES LTD
|
April 12, 2018 |
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BINOY JACOB, S/O P T CHACKO Vs. MERIN MATHEW
|
July 17, 2018 |
|
BINOY JOSEPH Vs. THE NADUVIL SERVICE CO-OP. BANK LTD.
|
November 27, 2018 |
|
BINOY JOSEPH S/O. N.A. JOSEPH AND OTHERS Vs. SHINY JACOB, D/O. P.C. JACOB
|
June 22, 2018 |
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BINOY MATHEW P. Vs. CLARIS BINOY
|
January 18, 2018 |
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BINU Vs. ANITHA
|
May 23, 2018 |
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BINU Vs. STATE OF KERALALABIC
|
December 12, 2018 |
|
BINU B Vs. STATE OF KERALA
|
February 8, 2018 |
|
BINU BABU Vs. REHIYANATHU MUSILIM
|
January 18, 2018 |
|
BINU GEORGE VARGHESE DIRECTOR OF PHYSICAL EDUCATION Vs. MAHATMA GANDHI UNIVERSITY
|
January 19, 2018 |
|
BINU GOPINATH, W/O GOPINATH Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
March 13, 2018 |
|
BINU JOSE Vs. RAJU MATHAI @ RAJU
|
June 5, 2018 |
|
BINU JOSEPH Vs. THE STATE OF KERALA AND OTHERS
|
May 31, 2018 |
|
BINU KUMAR S/O RAMACHANDRAN NAIR Vs. BENNY K THOMAS
|
August 7, 2018 |
|
BINU P THAYIL Vs. STATE OF KERALA
|
March 19, 2018 |
|
BINU V.D Vs. REGIONAL TRANSPORT AUTHORITY
|
July 4, 2018 |
|
BINUKUMAR G V , S/O VELAYUDHAN PILLAI Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
|
March 12, 2018 |
|
BINUMON. C.K Vs. KOOVAPPALLY SERVICE CO
|
February 14, 2018 |
|
BIPIN @ KANNAN Vs. STATE OF KERALA
|
November 22, 2018 |
|
BIPIN MATHEW Vs. STATE OF KERALA
|
March 23, 2018 |
|
BIRAJU Vs. STATE OF KERALA
|
August 10, 2018 |
|
BISHOP ABRAHAM MEMORIAL TRUST ASSOCIATION Vs. INSPECTOR GENERAL OF REGISTRATION AND OTHERS
|
October 26, 2018 |
|
BISHOP DR. FRANCO MULAKKAL Vs. STATE OF KERALA
|
October 3, 2018 |
|
BISHOP JEROME TRUST Vs. SIJI VARGHESE
|
December 7, 2018 |
|
BISHOP KURIALACHERY COLLEGE Vs. MAHATHMA GANDHI UNIVERSITY AND OTHERS
|
July 17, 2018 |
|
BISMI HYPER MART PVT. LTD. Vs. STATE OF KERALA AND OTHERS
|
July 18, 2018 |
|
BIYATHU HAJJUMMA Vs. RAMAKRISHNAN MADHAVI NILAYAM AND OTHERS
|
February 8, 2018 |
|
BOARD OF DIRECTORS Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT, CO
|
October 25, 2018 |
|
BOARD OF DIRECTORS KANJIRAPPALLY SERVICE CO-OP BANK LTD Vs. STATE OF KERALA
|
October 3, 2018 |
|
BOARD OF DIRECTORS OF KOLLAM WOOD INDUSTRIAL CO-OP Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PRO
|
March 2, 2018 |
|
BOARD OF DIRECTORS OF MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
|
December 11, 2018 |
|
BOARD OF DIRECTORS OF THE KOLLAM WOOD INDUSTRIAL CO-OPERATIVE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 20, 2018 |
|
BOARD OF MANAGEMENT OF THE KERALA LAND REFORMS AND DEVELOPMENT CO Vs. JOINT REGISTRAR OF CO
|
April 4, 2018 |
|
BOBBY JACOB MARKOSE Vs. AUTHORIZED OFFICER
|
February 19, 2018 |
|
BOBY GEORGE Vs. THE REGIONAL TRANSPORT OFFICER (RTO)
|
January 30, 2018 |
|
BOSE AND OTHERS Vs. JYOTHI AND OTHERS
|
April 9, 2018 |
|
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. KAILAS NATH
|
July 4, 2018 |
|
BRANCH MANAGER, NEW INDIA INSURANCE COMPANY LTD Vs. SUNITHA
|
February 2, 2018 |
|
BRANCH MANAGER, STATE BANK OF TRAVANCORE Vs. JOY DANIEL
|
June 21, 2018 |
|
BRIAN JULIOUS ROY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
September 14, 2018 |
|
BRIJESH HARIDAS Vs. RAMACHANDRAN @ UNNI
|
March 14, 2018 |
|
BRIJESH RAJU S/O S RAJU Vs. AIRPORT DIRECT0R
|
August 10, 2018 |
|
BRIJITH C.B Vs. STATE OF KERALA
|
January 23, 2018 |
|
BRIJITH K.B. AND ANOTHER Vs. STATE OF KERALA
|
June 7, 2018 |
|
BRINDA SURESH Vs. THIRUVANANTHAPURAM CORPORATION
|
November 9, 2018 |
|
BRITANNIA INDUSTRIES LIMITED Vs. R EASWARAN
|
March 13, 2018 |
|
BRO. JOSEPH ANTONY CST, PROVINCIAL SUPERIOR Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
|
March 26, 2018 |
|
BROKESIDE RESIDENCY PVT. LTD. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 27, 2018 |
|
BTL ROCKS AND MINERALS Vs. THE SUB INSPECTOR OF POLICE
|
November 22, 2018 |
|
BUILDERS ASSOCIATION OF INDIA REPRESENTED BY ITS C Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
|
March 12, 2018 |
|
BUSHRA SAMAD & OTHERS Vs. SANTHAMANIYAMMA AND OTHERS
|
February 19, 2018 |
|
BYJU JOSEPH @ JOHNY Vs. STATE OF KERALA REPRESENTED BY INSPECTOR OF POLICE
|
June 29, 2018 |
|
C A GEORGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 9, 2018 |
|
C A JOY Vs. SECRETARY, KORATTY GRAMA PANCAHYATH
|
June 5, 2018 |
|
C A MATHEW Vs. THODUPUZHA MUNICIPALITY
|
August 10, 2018 |
|
C A MATHEW Vs. MUNICIPAL SECRETARY, THODUPUZHA MUNICIPALITY THODUPUZHA MUNICIPALITY
|
June 18, 2018 |
|
C ARAVINDAKSHAN ASAN VASUMATHY Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
March 16, 2018 |
|
C BALAKRISHNAN S/O AMBU Vs. STATE OF KERALA
|
June 11, 2018 |
|
C G BABURAJ Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVT,
|
June 25, 2018 |
|
C G SIJU Vs. SREEKUMAR
|
July 12, 2018 |
|
C H MERCY Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
July 6, 2018 |
|
C HARIDAS ASSISTANT ENGINEER KERALA STATE ELECTRICITY BOARD Vs. KERALA STATE ELECTRICITY BOARD
|
February 5, 2018 |
|
C J JOVESON Vs. CHIEF JUSTICE OF KERALA HIGH COURT, ERNAKULAM, KOCHI, KERALA
|
May 22, 2018 |
|
C JAYAKUMAR Vs. UCO BANK
|
January 17, 2018 |
|
C K ANTONY Vs. SADEERJAN K
|
April 4, 2018 |
|
C K ASHALATHA DIVAKARAN Vs. T K SAHIRA
|
July 11, 2018 |
|
C K BHANU Vs. AMBIKA W/O NOT KNOWN AMBAZHATHUTHADI
|
January 12, 2018 |
|
C K CHANDRASEKHARAN Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
|
April 13, 2018 |
|
C K JINAN S/O KESAVAN Vs. STATE OF KERALA
|
December 11, 2018 |
|
C K MOIDEENKOYA MASTER Vs. VATTOLI BAZAR KSHEEROLPADAKA SAHAKARANA SANGAM LTD
|
March 12, 2018 |
|
C K SHIHABUDEEN Vs. ABDURAHIMAN S/O KAMMUNNI
|
July 6, 2018 |
|
C K SURESH Vs. PLANTATION CORPORATION OF KERALA
|
July 12, 2018 |
|
C L HARIKUMAR Vs. A K ARUMUGHASWAMY AND OTHERS
|
August 1, 2018 |
|
C LATHA,JUNIOR STENOGRAPHER Vs. STATE OF KERALA
|
March 20, 2018 |
|
C M THAMBI S/O CHANTHAPPAN Vs. SIVAN C S/O KELUKUTTY
|
February 2, 2018 |
|
C P ABDUL RAHMAN Vs. K JAMES GEORGE
|
July 2, 2018 |
|
C P MAGGIE PROPRIETOR HOTEL PRINCE PALACE Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
June 19, 2018 |
|
C P MOHAMMED Vs. STATE OF KERALA
|
March 7, 2018 |
|
C P PAUL, NECHUPADAM Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
June 21, 2018 |
|
C P UMMER Vs. KANNUR MUNICIPAL CORPORATION
|
July 5, 2018 |
|
C S BABU Vs. C VIJAYAN
|
December 14, 2018 |
|
C S CHACKO Vs. UNION OF INDIA
|
August 2, 2018 |
|
C S MADHUSOODHANAN @ MADHU S/O SOMASUNDARAN PILLAI Vs. STATE OF KERALA
|
July 13, 2018 |
|
C S SUJITH Vs. SUB REGISTERING OFFICER/MARRIAGE OFFICER, SUB REGISTRAR OFFICE, MATTANCHERRY
|
July 6, 2018 |
|
C S SUNNY, S/O SCARIA Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
|
July 13, 2018 |
|
C SIVANKUTTY Vs. ELECTION COMMISSIONER, KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
August 9, 2018 |
|
C SULAIKHA Vs. SAKTHI FINANCE LTD
|
August 8, 2018 |
|
C SURYANARAYANA BHAT Vs. PURUSHOTHAMAN M
|
August 6, 2018 |
|
C T SAMUEL Vs. STATE OF KERALA REP BY SECRETARY, HOME DEPARTMENT
|
July 3, 2018 |
|
C U JAYASANKAR Vs. KERALA STATE ELECTRICITY BOARD LTD REPRESENTED BY ITS SECRETARY (ADMINISTRATION)
|
January 25, 2018 |
|
C V PREMAKUMARI, D/O JANAKI Vs. C V PAVITHRAN
|
December 7, 2018 |
|
C V VISWAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 14, 2018 |
|
C. AJITH KUMAR Vs. SREENIVASA HEGDEN AND ANR.
|
January 10, 2018 |
|
C. APPU Vs. AUTHORISED OFFICER , REVENUE RECOVERY CELL
|
March 14, 2018 |
|
C. DHANAL AND OTHER Vs. THE STATE OF KERALA AND OTHER
|
March 27, 2018 |
|
C. HARIDAS AND OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD.
|
February 8, 2018 |
|
C. KUNAMALLIKA Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
|
October 26, 2018 |
|
C. MADHAVAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
C. MANIKANDAN, S/O. CHAMY Vs. HEMAMBIKA HIRE PURCHASE & LEASING (P) LTD. AND ANR.
|
February 8, 2018 |
|
C. RATHISH SHANKAR CHEMMENDOOR HOUSE Vs. BALAKRISHNA MENON PROPRIETOR, HINDUSTHAN INDUSTRIES AND OTHER
|
June 6, 2018 |
|
C. RAVIKUMAR, Vs. GENERAL MANAGER(OPERATIONS) STATE BANK OF TRAVANCORE AND OTHERS
|
January 10, 2018 |
|
C., BHARATH CHANDRAN Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
December 13, 2018 |
|
C. P. ASHOK KUMAR Vs. SUB REGISTRAR THRITHALA
|
October 10, 2018 |
|
C.A. JAMAL Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 25, 2018 |
|
C.BALAKRISHNAN Vs. VILLAGE OFFICER
|
October 16, 2018 |
|
C.BALAN NAIR Vs. INDIAN BANK
|
September 13, 2018 |
|
C.C. ANTONY AND OTHERS Vs. THE REGISTRAR OF CO
|
February 9, 2018 |
|
C.C. JOHN Vs. STATE OF KERALA
|
April 5, 2018 |
|
C.C. SASIDHARAN Vs. SRI. C. MUHAMMED AND OTHERS
|
January 31, 2018 |
|
C.C. SUBAIDA Vs. KADALUNDY GRAMA PANCHAYAT AND OTHERS
|
July 31, 2018 |
|
C.D. ASHOKAN THEVARA COLONY Vs. LABOUR ENFORCEMENT OFFICER, ERNAKULAM AND OTHERS
|
February 22, 2018 |
|
C.E.SUBRAMANYA AND OTHERS Vs. M.H. SUBRAMANYA BHAT AND OTHERS
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March 19, 2018 |
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C.H. SUMANGALA, W/O. GOPINATHAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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April 4, 2018 |
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C.I. ABDUL MAJEED Vs. ABDUL HAMEED, MANAGING PARTNER, M/S. UNITED OIL INDUSTRIES AND OTHERS
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March 23, 2018 |
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C.J. JOVESON Vs. CHIEF JUSTICE OF KERALA, HIGH COURT ERNAKULAM, KOCHI, KERALA
|
November 16, 2018 |
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C.K. ABDUL MAJEED Vs. THE SUPERINTENDENT OF POLICE
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February 8, 2018 |
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C.K. ABDUL RAZAK Vs. STATE OF KERALA AND OTHERS
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January 16, 2018 |
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C.K. ABDURAHIMAN @ C.K. ANTHRU Vs. SMT. CHERIYA NALAKATH HAJARA
|
July 3, 2018 |
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C.K. BABU Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
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C.K. CHANDRAN Vs. STATE OF KERALA AND OTHERS
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January 25, 2018 |
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C.K. GOPI AND ANOTHER Vs. THE CHIEF SECRETARY, (GOVERNMENT OF KERALA) SECRETARIAT AND OTHERS
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May 22, 2018 |
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C.K. KUTTYKRISHNAN NAIR Vs. JOINT REGISTRAR(GENERAL)
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October 9, 2018 |
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C.K. MOHANA SUNDARAN Vs. RAMANKUTTY PANICKER AND ORS.
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February 16, 2018 |
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C.K. NAZEER Vs. VIJAYAN, S/O. THANKAPPAN AND OTHERS
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February 14, 2018 |
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C.K. PETER Vs. STATE OF KERALA & ORS.
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February 27, 2018 |
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C.K. PURUSHOTHAMAN Vs. DIVISIONAL FOREST OFFICER
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February 26, 2018 |
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C.K. RAVI,S/O.C.K.KITTEN (KRISHNAN) Vs. STATE OF KERALA
|
October 9, 2018 |
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C.K. SINDHU Vs. K.K.PRAMOD AND OTHERS
|
February 5, 2018 |
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C.K. VIJAYAKUMAR Vs. JOSE PETER, S/O. PETER @ KUNJUKUNJU AND ANOTHER
|
January 10, 2018 |
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C.K.KAILASNADH,S/O.M.PARAMESWARAN NAIR Vs. K.SHARMILA, D/O. LATE APPU NAIR
|
October 9, 2018 |
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C.K.RAVINDRAN Vs. C.K.JANAKI AMMA
|
October 3, 2018 |
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C.M. CHACKO Vs. STATE OF KERALA AND OTHERS
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June 6, 2018 |
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C.M. MOIDEEN Vs. STATE OF KERALA
|
February 23, 2018 |
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C.M. PHILIP, S/O. MATHEW Vs. THE REGISTRAR OF CO
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July 10, 2018 |
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C.M. RAVEENDRAN NAIR Vs. ROUF T.P AND OTHERS
|
January 24, 2018 |
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C.M.ABDUL RAZAK Vs. STATION HOUSE OFFICER
|
May 16, 2018 |
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C.N. MOHANDAS Vs. OMBUDSMAN FOR LOCAL SELF GOVT. INSTITUTIONS AND OTHERS
|
April 3, 2018 |
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C.N. PREMBHASIM Vs. GURUVAYOOR DEVASWOM, GURUVAYOOR
|
January 11, 2018 |
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C.O. JOSE Vs. KUNNUKARA GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY
|
January 10, 2018 |
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C.P. ABBAS Vs. HANEEFA AND OTHERS
|
June 20, 2018 |
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C.P. HARIHARAN, S/O C.H.PADMANABHAN Vs. C.H. PADMANABHAN
|
October 9, 2018 |
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C.P. MOHAMMED Vs. STATE OF KERALA
|
February 13, 2018 |
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C.P. PAPPACHAN Vs. STATE OF KERALA
|
November 28, 2018 |
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C.P. POCKER, MANAGER Vs. STATE OF KERALA, AND OTHERS
|
February 22, 2018 |
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C.P. PRADEEPKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA BOOKS AND PUBLICATION SOCIETY KAKKANAD AND OTHER
|
October 31, 2018 |
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C.P. SANKARAN NAMBISAN Vs. COCHIN DEVASWOM BOARD AND OTHER
|
April 5, 2018 |
|
C.P. UMMER Vs. KANNUR MUNICIPAL CORPORATION
|
September 7, 2018 |
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C.P.ASHOK KUMAR Vs. SUB REGISTRAR
|
October 1, 2018 |
|
C.P.PAUL Vs. MARY VARKEY
|
November 16, 2018 |
|
C.P.SAMEER Vs. NASIYA
|
September 27, 2018 |
|
C.R. VIRAN AND OTHERS Vs. A. SUJAUDHEEN AND OTHERS
|
April 4, 2018 |
|
C.S.AJESH Vs. STATE OF KERALA
|
September 14, 2018 |
|
C.SIVANKUTTY Vs. THE ELECTION COMMISSIONER
|
July 8, 2018 |
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C.SUBASH CHANDRA BOSE Vs. STATE OF KERALA
|
November 5, 2018 |
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C.T. THOMAS AND ORS. Vs. STATE OF KERALA
|
January 23, 2018 |
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C.T.MOHANAN NAIR Vs. STATE OF KERALA
|
January 25, 2018 |
|
C.U.VARKEY RICE BAZAR Vs. COMMERCIAL TAX OFFICER CHAVAKKAD
|
October 26, 2018 |
|
C.V. MANIKANDAN AND ORS. Vs. AKHILA KERALA PERUKOLLA SAMAJAM AND ORS.
|
January 22, 2018 |
|
C.V.NOUSHAD Vs. STATE OF KERALA
|
May 15, 2018 |
|
C.V.RAMESH BABU Vs. STATE OF KERALA
|
March 6, 2018 |
|
CABLE NETWORK OPERATORS WELFARE ASSOCIATION Vs. ASIANET DIGITAL NETWORK [P] LIMITED
|
November 1, 2018 |
|
CANARA BANK LTD Vs. STEPHEN JOHN
|
June 12, 2018 |
|
CAPTAIN GURDARSHAN KAUR SANDHU Vs. AIR INDIA EXPRESS LTD.
|
February 22, 2018 |
|
CARBON & CHEMICALS (I) LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 29, 2018 |
|
CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
February 9, 2018 |
|
CARGO CARE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
|
March 21, 2018 |
|
CARMEL ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
June 12, 2018 |
|
CARMEL POLYTECHNIC COLLEGE ALAPPUZHA AND ANOTHER Vs. SECRETARY TO GOVERNMENT, GOVT. OF KERALA, HIGHER EDUCATION DEPARTMENT AND OTHERS
|
February 5, 2018 |
|
CARMEL POLYTECHNIC COLLEGE AND ANOTHER Vs. THE DIRECTORATE OF TECHNICAL EDUCATION
|
January 22, 2018 |
|
CARPENTERS CLASSICS INDIA PVT LTD Vs. ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICE TAX DEPARTMENT
|
November 27, 2018 |
|
CARRIER AIR-CONDITIONING & REFRIGERATION LTD Vs. ASSISTANT COMMISSIONER, SPECIAL CIRCLE-III
|
July 4, 2018 |
|
CATHOLIC SYRIAN BANK LTD Vs. ORMA MARBLE WORLD
|
July 12, 2018 |
|
CEBELE HERBAL LABORATORIES PVT. LTD Vs. INDIA VISION SATELLITE COMMUNICATION LTD. & ORS.
|
April 2, 2018 |
|
CEE PEE MARBLE & GRANITE Vs. GST COUNCIL, REPRESENTED BY ITS REVENUE SECRETARY AND EX
|
July 23, 2018 |
|
CELEENA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 9, 2018 |
|
CELEENA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 22, 2018 |
|
CENTRAL BANK OF INDIA Vs. O.VIJAYAN
|
August 6, 2018 |
|
CENTRAL PRISON, THIRUVANANTHAPURA Vs. STATE OF KERALA, REP BY DGP
|
March 15, 2018 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. N SATHEESAN
|
January 19, 2018 |
|
CENTRAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M C VALSAMMA
|
January 12, 2018 |
|
CENTRAL RESERVE POLICE FORCE PENSIONERS WELFARE ASSOCIATION Vs. STATE OF KERALA AND ANOTHER
|
January 24, 2018 |
|
CENTRE FOR CONSUMER EDUCATION Vs. SECRETARY, TRANSPORT DEPARTMENT
|
March 27, 2018 |
|
CENTRE FOR CONTINUING EDUCATION KERALA Vs. DEEPA DAS D
|
June 12, 2018 |
|
CHACKO @ PAPPACHAN S/O MATHAYI Vs. STATE OF KERALA KUDIYANMALA POLICE STATION CRIME NO.25 OF 2014
|
February 20, 2018 |
|
CHACKO JEGAN Vs. ALANGAD GRAMA PANCHAYATH AND OTHERS
|
February 21, 2018 |
|
CHACKO JOSE, PALAPPALLIL VEEDU Vs. STATE OF KERALA
|
July 10, 2018 |
|
CHACKO THOMAS MANIMALA PARAMBIL Vs. GEORGE THOMAS MANIMALAPARAMBIL
|
February 12, 2018 |
|
CHACKO.P.R. Vs. BRANCH MANAGER, THRISSUR DISTRICT CO
|
May 4, 2018 |
|
CHAIRMAN & MANAGING DIRECTOR, SHIPPING CORPORATION OF INDIA LTD. & ORS. Vs. SAM K. JULIUS
|
June 21, 2018 |
|
CHAIRMAN CENTRAL BOARD OF TRUSTEES Vs. M.C. VALSAMMA A 34
|
January 12, 2018 |
|
CHAIRMAN, NOORUL ISLAM TRUST & AL Vs. DENTAL COUNCIL OF INDIA AND ANOTHER
|
June 28, 2018 |
|
CHAIRMAN, RUBBER BOARD, KEEZHUKUNNU Vs. VALSAMMA MATHEW
|
July 24, 2018 |
|
CHAIRMAN, SREE KRISHNA COLLEGE OF PHARMACY AND RESEARCH CENTRE NEAR RAILWAY STATION AND OTHER Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES AND OTHERS
|
October 30, 2018 |
|
CHAIRMAN-CUM-MANAGING DIRECTOR BHARATH SANCHAR NIGAM LIMITED Vs. LATHA S
|
January 19, 2018 |
|
CHAITHANYA Vs. BIJIN RAVEENDRAN,
|
January 11, 2018 |
|
CHAITHANYA GRANITES AND MARBLES Vs. ASST. STATE TAX OFFICER, SQUAD NO. 5, KASARAGOD AND ORS.
|
September 19, 2018 |
|
CHAKRA COMMUNICATIONS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 7, 2018 |
|
CHAKRA COMMUNICATIONS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
July 12, 2018 |
|
CHALAYYAM TRAVELS AND TRANSPORTS Vs. DISTRICT COLLECTOR CIVIL STATION
|
July 5, 2018 |
|
CHAMUNNI AND OTHERS Vs. STATE OF KERALA
|
March 21, 2018 |
|
CHANDANAPURATH RAGHAVAN AND ORS. Vs. RAVEENDRAN AND ORS.
|
November 29, 2018 |
|
CHANDIRUTHY HAMZA Vs. SAIDALAVI
|
January 10, 2018 |
|
CHANDRABABU Vs. THE AUTHORIZED OFFICER/ ASSISTANT GENERAL MANAGER
|
September 10, 2018 |
|
CHANDRABOSE Vs. THE STATE OF KERALA
|
September 29, 2018 |
|
CHANDRABOSE,MUDUTHUKKUDY VEEDU Vs. STATE OF KERALA
|
September 28, 2018 |
|
CHANDRADAS C V Vs. CHAIRMAN AND MANAGING DIRECTOR, VYDYUTHI BHAVANAM, PATTOM
|
July 26, 2018 |
|
CHANDRAGIRI CONSTRUCTION COMPANY PVT LTD Vs. V SANDEEP
|
June 20, 2018 |
|
CHANDRAGIRI ESTATES Vs. INDIAN OVERSEAS BANK
|
July 23, 2018 |
|
CHANDRAKUMARAN Vs. RAMAN
|
January 4, 2018 |
|
CHANDRAMATHI Vs. T.C. SATHESH
|
March 9, 2018 |
|
CHANDRAMOHAN K Vs. REGIONAL CANCER CENTRE
|
June 8, 2018 |
|
CHANDRAMOHAN PILLAI Vs. C. VIDHYADHARAN AND OTHERS
|
February 23, 2018 |
|
CHANDRAN Vs. THE STATE OF KERALA
|
February 22, 2018 |
|
CHANDRAN Vs. STATE OF KERALA
|
November 14, 2018 |
|
CHANDRAN AND ORS. Vs. BASHEER AND ORS.
|
November 16, 2018 |
|
CHANDRAN K. Vs. THE EXCISE INSPECTOR
|
September 14, 2018 |
|
CHANDRAN P Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
|
June 6, 2018 |
|
CHANDRAN S Vs. THE KERALA STATE SEED DEVELOPMENT AUTHORITY
|
December 7, 2018 |
|
CHANDRAN S/O GOVINDAPILLAI Vs. SUPERINTENDING ENGINEER KERALA PUBLIC WORKS DEPARTMENT
|
August 9, 2018 |
|
CHANDRAN S/O RAVUNNI Vs. SHANIL KUMAR
|
January 17, 2018 |
|
CHANDRAPALAN Vs. STATE OF KERALA
|
October 16, 2018 |
|
CHANDRASEKHAR Vs. KDHP COMPANY (P) LTD.
|
March 8, 2018 |
|
CHANDRASEKHARA MENON Vs. DIVAKARAN NAMBOODIRI
|
November 30, 2018 |
|
CHANDRASHEKHARA S/O AMBADI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 9, 2018 |
|
CHANDRIKA Vs. VINOD
|
August 8, 2018 |
|
CHANDRIKA AMMA Vs. STATE OF KERALA
|
October 10, 2018 |
|
CHANDROTH VENNALAKATH IBRAHIM Vs. M/S.TWINKLE M.G.ROAD, ERNAKULAM
|
August 14, 2018 |
|
CHANDRSEKHARAN Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE
|
April 10, 2018 |
|
CHARISTUDAS Vs. STATE OF KERALA
|
June 6, 2018 |
|
CHARITABLE EDUCATION & WELFARE SOCIETY Vs. SUB
|
January 16, 2018 |
|
CHARLES SUKUMARAN AND OTHER Vs. STATE OF KERALA AND OTHERS
|
October 25, 2018 |
|
CHARLY JOSEPH Vs. STATE OF KERALA AND OTHERS
|
June 21, 2018 |
|
CHARUVILKULANGARA KHADI AND VILLAGE INDUSTRIES CO-OPERATIVE SOCIETY Vs. STATE OF KERALA REP BY ITS SECRETARY, DEPARTMENT OF REVENUE, KERALA GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
|
May 31, 2018 |
|
CHATHAMMA RESIDENTS ASSOCIATION Vs. THE STATE OF KERALA
|
October 10, 2018 |
|
CHATHAN Vs. STATE OF KERALA
|
September 5, 2018 |
|
CHATHOTH VARAYIL KUNHUNNI KURUP Vs. CHATHOTH VARAYIL KRISHNAKURUP
|
July 9, 2018 |
|
CHATHU (DIED) Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
October 26, 2018 |
|
CHAYAM SERVICE CO-OPERATIVE BANK LTD Vs. V BHARGAVAN PILLAI S/O LATE VISWANATHAN PILLAI
|
February 16, 2018 |
|
CHEEMENKAI LAKSHMI Vs. P.V. SUMESH
|
February 2, 2018 |
|
CHEERANTHODI SHOUKATHALI Vs. STATE OF KERALA
|
February 21, 2018 |
|
CHEKKU Vs. DISTRICT COLLECTOR KOZHIKODE
|
July 30, 2018 |
|
CHEKKU HAJI Vs. THE STATE OF KERALA AND ORS.
|
July 25, 2018 |
|
CHELAPURATH THAZHE KUNIYIL SALEENA Vs. P K AMMAD
|
July 13, 2018 |
|
CHELLAMMA Vs. C. SANTHAMMA AND OTHER
|
March 9, 2018 |
|
CHELLAN Vs. STATE OF KERALA
|
February 20, 2018 |
|
CHELLAPERUMAL VAIKUNDASEKAR Vs. ASSISTANT STATE TAX OFFICER
|
November 21, 2018 |
|
CHEMMANUR CREDITS AND INVESTMENTS LTD. Vs. STATE OF KERALA
|
September 26, 2018 |
|
CHEMMARALATH MOHANAN AND ANR. Vs. C.K.MAHAMOOD
|
January 10, 2018 |
|
CHENGALEDAM NARAYANAN UNNI AND OTHERS Vs. THE TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM AND OTHERS
|
May 21, 2018 |
|
CHENGANAKKATTIL AMINUMMA, D/O.KUNHEEDUTTI, KONNALLUR Vs. CHAKKALIPARAMBIL KATHIYUMMA AND OTHERS
|
July 6, 2018 |
|
CHENKAL SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL
|
April 11, 2018 |
|
CHENNAPOYIL KUNKAN AND ANR. Vs. STATE OF KERALA
|
February 15, 2018 |
|
CHERIAN ARAKKAMANNIL KIZHAKKETHIL Vs. STATE OF KERALA
|
September 28, 2018 |
|
CHERIAN JACOB @ REJIMON Vs. STATE OF KERALA
|
April 4, 2018 |
|
CHERIAN KURIAN Vs. RADHAKRISHNAN
|
March 15, 2018 |
|
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD Vs. CYBERPARK KOZHIKODE
|
June 7, 2018 |
|
CHERIAN VARKEY CONSTRUCTION COMPANY (PVT) LTD. Vs. CYBERPARK KOZHIKODE CYBERPARK, PARK CENTRE AND OTHER
|
June 7, 2018 |
|
CHERIYAN KURIAN Vs. LISSY VARGHESE K @ LISSY CHERIYAN
|
May 25, 2018 |
|
CHERIYANAD GRAMA PANCHAYATH Vs. ST. GEORGE ORTHODOX CHURCH AND OTHERS
|
October 25, 2018 |
|
CHERRYL ANN JOY Vs. SUB REGISTRAR, SUB REGISTRAR OFFICE, UDUMBANCHOLA
|
July 18, 2018 |
|
CHIEF ENGINEER Vs. P G SUBRAMANIAN GOVERNMENT CONTRACTOR
|
March 16, 2018 |
|
CHIEF MANAGER Vs. P K RAMANATHAN S/O LATE KRISHNA IYER
|
March 1, 2018 |
|
CHIEF SECRETARY, GOVERNMENT OF KERALA Vs. SAJI BASHEER
|
January 31, 2018 |
|
CHIMNI KANNAN Vs. S.I.OF POLICE
|
September 7, 2018 |
|
CHINNAKKADA MUSLIM JAMA ATH AND OTHERS Vs. THE CHIEF EXECUTIVE OFFICER, KERALA STATE WAKF BOARD AND OTHERS
|
February 2, 2018 |
|
CHINNAMMU C. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
CHINNAN T.C. Vs. SANTHA,
|
October 3, 2018 |
|
CHINNASWAMY Vs. N PURUSHOTHAMAN
|
February 19, 2018 |
|
CHINTHU SATHEESH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
April 5, 2018 |
|
CHIRAKADAVIL MARY Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
|
June 1, 2018 |
|
CHIRAKKAL KOVILAKAM DEVASWOMS Vs. STATE OF KERALA
|
June 14, 2018 |
|
CHITHRA SANTHOSH Vs. STATE OF KERALA
|
December 10, 2018 |
|
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LIMITED Vs. NISHA B S W/O SUJITH
|
July 18, 2018 |
|
CHOLAYIL PVT LTD Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
|
July 5, 2018 |
|
CHOTHI R.S. Vs. STATE OF KERALA
|
October 22, 2018 |
|
CHOTTANIKKARA KSHETHRA UPADESAKA SAMITHY, CHOTTANIKKARA Vs. THE ASSISTANT DEVASWOM COMMISSIONER, COCHIN DEVASWOM BOARD, CHOTTANIKKARA AND OTHERS
|
March 12, 2018 |
|
CHRISOSTOM BENJAMIN Vs. THE STATE OF KERALA
|
January 23, 2018 |
|
CHRISTIAN MISSION HOSPITAL Vs. SUVARNA RAJENDRAN
|
June 11, 2018 |
|
CHRISTOPHER @ BENNI S/O XAVIER, MANGIYIL VEEDU Vs. JOY V V S/O VALSALAN V J
|
March 7, 2018 |
|
CHULLIYIL SAITHALAVI Vs. CHULLIYIL JAMSHEENA
|
January 23, 2018 |
|
CHUNGATH UMMER AND OTHER Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY AND OTHERS
|
October 26, 2018 |
|
CIAL, AIR CARGO LOADING AND UNLOADING WORKERS UNIO Vs. COCHIN INTERNATIONAL AIRPORT LIMITED, REPRESENTED
|
March 16, 2018 |
|
CIJI T. JOSEPH Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
|
CLARAMMA O A Vs. STATE OF KERALA
|
February 7, 2018 |
|
COCHI MEDICAL CITY TOURISM PRIVATE LIMITED Vs. STATE OF KERALA AND OTHERS
|
April 2, 2018 |
|
COCHI MEDICAL CITY TOURISM PRIVATE LIMITED REPRESENTED BY ITS DIRECTOR Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT
|
June 14, 2018 |
|
COCHIN CHEMICALS REPRESENTED BY ITS PARTNER Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 4, 2018 |
|
COCHIN CITY SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL
|
May 21, 2018 |
|
COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR, LOCAL FUND AUDIT, C.D. (AUDIT), THRISSUR
|
June 11, 2018 |
|
COCHIN DEVASWOM BOARD Vs. THE DISTRICT COLLECTOR, THRISSUR
|
September 26, 2018 |
|
COCHIN MINERALS AND RUTILE LIMITED Vs. STATE OF KERALA AND OTHERS
|
January 12, 2018 |
|
COCHIN PORT LEASEHOLDERS ASSOCIATION Vs. UNION OF INDIA
|
January 24, 2018 |
|
COCHIN PORT TRUST WILLINGDON ISLAND Vs. INDIAN MARITIME UNIVERSITY
|
December 20, 2018 |
|
COCHIN STOCK EXCHANGE LIMITED Vs. P.P. ZIBI JOSE
|
October 8, 2018 |
|
COCHIN THIRUMALA DEVASWOM Vs. STATE OF KERALA
|
April 13, 2018 |
|
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. JASMINE ALEX
|
February 19, 2018 |
|
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. JASMINE ALEX
|
February 15, 2018 |
|
COMMERCIAL TAX OFFICER Vs. FIJO JOSEPH
|
September 17, 2018 |
|
COMMERCIAL TAX OFFICER Vs. SICILLIA HOTEL PRIVATE LIMITED
|
June 18, 2018 |
|
COMMERCIAL TAX OFFICER Vs. S NAJEEM SAJEER MANZIL
|
July 19, 2018 |
|
COMMERCIAL TAX OFFICER Vs. C R VARGHESE
|
June 6, 2018 |
|
COMMERCIAL TAX OFFICER (AUDIT ASSESSMENT) Vs. CLASSIC WOOD AND VENEERS WEST VENGOLA
|
July 13, 2018 |
|
COMMERCIAL TAX OFFICER KVAT Vs. AVER SOFTWARE TECHNOLOGIES LTD
|
July 10, 2018 |
|
COMMERCIAL TAX OFFICER NEDUMKANDAM Vs. M/S. MAR BASIL GRANITES AND METALS CHATURANGAPARA
|
November 12, 2018 |
|
COMMERCIAL TAX OFFICER NEDUMKANDAM Vs. MAR BASIL GRANITES & METALSLABIC
|
December 17, 2018 |
|
COMMERCIAL TAX OFFICER OFFICE OF COMMERCIAL TAX OFFICER Vs. MILANO ICE CREAM PRIVATE LIMITED
|
March 5, 2018 |
|
COMMI SSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. OEN INDIA LTD
|
June 18, 2018 |
|
COMMISSINER OF INCOME TAX, COCHIN Vs. TBI EDUCATION TRUST ENANALLOOR
|
July 20, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE SERVICE TAX AND CUSTOMS Vs. M/S. TANDEM INTEGRATED SERVICES
|
December 14, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE, COCHIN COMMISSIONERATE, C R BUILDING Vs. POPULAR VEHICLES AND SERVICES LTD
|
July 20, 2018 |
|
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS SERVICE TAX COCHIN COMMISSIONERATE Vs. SARKAR PLYWOOD PVT. LTD. AND ANR.
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July 12, 2018 |
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COMMISSIONER OF CUSTOMS Vs. PARAG DOMESTIC APPLIANCES
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March 14, 2018 |
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COMMISSIONER OF CUSTOMS, KOCHI Vs. NALIN CHOKSEY, KRISHNA VILLA
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April 3, 2018 |
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COMMISSIONER OF CUSTOMS, KOCHI Vs. ADAM EXPORTS LTD.
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August 2, 2018 |
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COMMISSIONER OF EXCISE Vs. SANKARAN K
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July 23, 2018 |
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COMMISSIONER OF INCOME TAX Vs. ANNADAN TRUST VECHOORETTU BUILDINGS
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July 23, 2018 |
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COMMISSIONER OF INCOME TAX Vs. MATHRUBHUMI PRINTING AND PUBLISHING CO LTD
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July 24, 2018 |
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COMMISSIONER OF INCOME TAX Vs. PATSPIN INDIA LTD
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October 30, 2018 |
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COMMISSIONER OF INCOME TAX Vs. GANGA COMPLEX, PUTHOOR, KOLLAM
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November 1, 2018 |
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COMMISSIONER OF INCOME TAX Vs. VASANTHA ANIRUDHAN
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January 12, 2018 |
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COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
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January 3, 2018 |
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COMMISSIONER OF INCOME TAX Vs. YOUNUS KUNJU
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January 11, 2018 |
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COMMISSIONER OF INCOME TAX Vs. JAMEELA
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January 10, 2018 |
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COMMISSIONER OF INCOME TAX Vs. SUSHIL THOMAS ABRAHAM
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February 26, 2018 |
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COMMISSIONER OF INCOME TAX Vs. AL- AMEEN EDUCATIONAL TRUST
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March 13, 2018 |
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COMMISSIONER OF INCOME TAX Vs. R PRAKASH
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February 19, 2018 |
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COMMISSIONER OF INCOME TAX Vs. TATA CERAMICS LTD
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March 8, 2018 |
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COMMISSIONER OF INCOME TAX Vs. HARRI JOSEPH
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November 21, 2018 |
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COMMISSIONER OF INCOME TAX Vs. P N BHASKARAN
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June 12, 2018 |
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COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
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May 30, 2018 |
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COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LTD
|
July 5, 2018 |
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COMMISSIONER OF INCOME TAX Vs. M/S.HARBOUR VIEW
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September 24, 2018 |
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COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO LTD
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May 29, 2018 |
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COMMISSIONER OF INCOME TAX Vs. HARRISONS MALAYALAM LTD.
|
December 6, 2018 |
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COMMISSIONER OF INCOME TAX (CENTRAL) Vs. PARRISONS ROLLER FLOUR MILLS PVT LTD
|
March 15, 2018 |
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COMMISSIONER OF INCOME TAX (TDS) Vs. JEEVAN TELECASTING CORPORATION LTD
|
August 10, 2018 |
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COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM Vs. ARCHANA TRADING CO
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July 10, 2018 |
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COMMISSIONER OF INCOME TAX, Vs. COCHIN PORT TRUST
|
December 12, 2018 |
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COMMISSIONER OF INCOME TAX, Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD., UDYOGAMANDAL.
|
March 1, 2018 |
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COMMISSIONER OF INCOME TAX, COCHIN Vs. COCHIN SHIPYARD LTD , COCHIN
|
March 1, 2018 |
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COMMISSIONER OF INCOME TAX, COCHIN Vs. PARRY AGRO INDUSTRIES LTD
|
May 23, 2018 |
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COMMISSIONER OF INCOME TAX, COCHIN Vs. PARRY AGRO INDUSTRIES LTD.
|
March 14, 2018 |
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COMMISSIONER OF INCOME TAX, COCHIN. Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD.
|
February 27, 2018 |
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COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM Vs. T.C. USHA
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October 26, 2018 |
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COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM Vs. PREETHA S NAIR
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July 9, 2018 |
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COMMISSIONER OF INCOME TAX-1 Vs. PIONEER PERESONALISED HOLIDAYS PVT LTD
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February 26, 2018 |
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COMMISSIONER OF INCOME TAX-I Vs. HARRISONS MALAYALAM LTD.
|
September 3, 2018 |
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COMMISSIONER OF INCOME TAX-I Vs. COCHIN SHIPYARD LTD
|
December 14, 2018 |
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COMMISSIONER OF INCOME-TAX Vs. BABY MARINE EXPORTS
|
January 11, 2018 |
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COMMISSIONER OF INCOME-TAX Vs. MALAYALA MANORAMA CO LTD
|
February 1, 2018 |
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COMMISSIONER OF INCOME-TAX-II Vs. RAJESH GUPTA
|
November 12, 2018 |
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COMMISSIONER OF WEALTH TAX, THIRUVANANTHAPURAM Vs. K C RAJAN, KALLUVILA, KOLLAM
|
July 5, 2018 |
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COMMISSIONER, MALABAR DEVASWOM BOARD AND OTHERS Vs. P. SREEDHARAN NAMBISSAN
|
March 27, 2018 |
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COMMR. OF C. EX., COCHIN Vs. POPULAR MEGA MOTORS (INDIA) LTD.
|
July 19, 2018 |
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COMPTROLLER & AUDITOR GENERAL OF INDIA Vs. L PRABHA W/O V SURESH
|
March 9, 2018 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. BABY RAJAN
|
March 9, 2018 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA Vs. KUNJURAMAN
|
February 21, 2018 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS Vs. SASIKUMAR M. AND OTHERS
|
February 23, 2018 |
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COMPTROLLER AND AUDITOR GENERAL OF INDIA, GOVERNMENT OF INDIA AND OTHERS Vs. K. SURESHKUMAR AND OTHERS
|
February 28, 2018 |
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CONSORTIUM OF AUTONOMOUS COLLEGES OF KERALA AND OTHERS Vs. MAHATMA GANDHI UNIVERSITY AND ANOTHER
|
March 2, 2018 |
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CONTROLLER AND AUDITOR GENERAL OF INDIA Vs. UNNI P , S/O P KRISHNAN
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February 16, 2018 |
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CORESTRENGTH TRADERS INDIA PVT LTD Vs. ASSISTANT STATE TAX OFFICER
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January 30, 2018 |
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CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY OF DIOCESE OF KANNUR Vs. ANNAKUTTY, UPSA, SUHARA UP SCHOOL, VELLARA VAYAL, PO PAYAM
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February 21, 2018 |
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CORPORATE MANAGER, DEVADAR SCHOOLS, MANNATHIPOIL P.O. Vs. STATE OF KERALA AND OTHERS
|
June 18, 2018 |
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CORPORATION OF COCHIN, REPRESENTED BY ITS SECRETARY Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, AND ORS.
|
March 23, 2018 |
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CORPORATION OF THIRUVANANTHAPURAM Vs. T S ASOK
|
January 25, 2018 |
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CREAM PACKS (P)LTD. Vs. STATE OF KERALA
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June 26, 2018 |
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CREATIVE PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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March 28, 2018 |
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CRYSTAL GRANITES LIMITED Vs. STATE OF KERALA
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April 3, 2018 |
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CSI COLLEGE OF EDUCATION PARASSALA P O Vs. STATE OF KERALA
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June 14, 2018 |
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CUSTODIAN VESTED FOREST PALAKKAD. Vs. P.V. KUNHIRAMAN
|
February 1, 2018 |
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D GOPALAKRISHNAN NAIR Vs. CORPORATION OF KOLLAM
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January 24, 2018 |
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D SASI S/O DAMODHARAN Vs. SUB COLLECTOR AND TRIBUNAL FOR MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS
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July 17, 2018 |
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D SUNDARESAN Vs. K C SASIKUMAR
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July 5, 2018 |
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D. PRADEEP Vs. ICICI LOMBARD GENERAL INSURANCE
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February 28, 2018 |
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D. PRASANNAKUMAR Vs. THE CHIEF COMMERCIAL MANAGER
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December 6, 2018 |
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D. SANTHOSH KUMAR AND OTHERS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN 682031 AND OTHERS
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October 24, 2018 |
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D.K. AYUR HERITAGE HEALTH CENTRE PVT LTD. AND OTHERS Vs. P. BENO CHACKO, S/O. JOSEPH CHACKO
|
January 12, 2018 |
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D.L. RAJAMMA Vs. STATE OF KERALA AND OTHERS
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April 5, 2018 |
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DAILY EXPRESS Vs. THE ASSISTANT STATE TAX OFFICER
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November 29, 2018 |
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DAISY RAJAN Vs. K. DEVARAJAN BUSINESS AND OTHERS
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July 31, 2018 |
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DAKSHAYANI AMMA K.P. Vs. STATE OF KERALA AND OTHERS
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July 9, 2018 |
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DAMODARAN Vs. STATE OF KERALA
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February 6, 2018 |
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DAMODARAN A V S/O KUNHAMBU NAMBIAR Vs. CHIEF EXECUTIVE OFFICER CANTONMENT BOARD
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July 31, 2018 |
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DAMODARAN K @ DAMU Vs. STATE OF KERALA
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July 2, 2018 |
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DANIMON GEORGE Vs. KERALA STATE ROAD TRANSPORT CORPORATION, REPRESENT
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May 21, 2018 |
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DANY SIBY Vs. MAHATMA GANDHI UNIVERSITY
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March 26, 2018 |
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DAS @ SAJI, S/O RAMAN Vs. STATE OF KERALA
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March 15, 2018 |
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DASAN Vs. SULAIKHA
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February 16, 2018 |
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DASAN Vs. STATE OF KERALA
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February 21, 2018 |
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DASAN, S/O THOPPIL VELU Vs. YAMUNA, D/O KOTTAYATTIL GOVINDAN
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August 2, 2018 |
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DASAN, S/O. CHANDU, KARIMBANAKANDI, PERUMANNA AMSOM DESOM Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
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March 15, 2018 |
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DASAN,S/O.CHANTHU Vs. STATE OF KERALA
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September 28, 2018 |
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DAVOOD AND OTHERS Vs. K.S. PRASANAN AND OTHERS
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April 3, 2018 |
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DAVOOD M Vs. STATE OF KERALA
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January 25, 2018 |
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DAVY STEPHEN Vs. THE DEPUTY SUPERINTENDENT OF POLICE KASARAGOD
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November 1, 2018 |
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DAYANANDAN @ MOHANAN Vs. RAGHAVA MENON
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March 15, 2018 |
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DE-FACTO-COMPLAINANT JOSEPH ANTONY Vs. V M VARGHESE
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February 14, 2018 |
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DECARDIN MATHEW Vs. STATE OF KERALA
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September 13, 2018 |
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DEENU GEEVARGHESE Vs. SUB REGISTRAR (MARRIAGE OFFICER UNDER SPECIAL MARRIAGE ACT, 1954)CHADAYAMANGALAM
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May 25, 2018 |
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DEEPA Vs. SALIM
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February 22, 2018 |
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DEEPA Vs. AJITHKUMAR
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February 5, 2018 |
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DEEPA Vs. UNION OF INDIA
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April 3, 2018 |
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DEEPA DAS D W/O SIJU I J Vs. CENTRE FOR CONTINUING EDUCATION KERALA
|
February 14, 2018 |
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DEEPA JOSE @ ELIZABETH Vs. THE UNION OF INDIA AND OTHERS
|
June 14, 2018 |
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DEEPA K Vs. STATE LIFE INSURANCE CORPORATION OF INDIA
|
July 12, 2018 |
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DEEPA M M Vs. HIGH COURT OF KERALA
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February 20, 2018 |
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DEEPA SAJEEV Vs. THOMAS V THOMAS
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June 21, 2018 |
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DEEPA, D/O. PARAMBALATH DEVAN AND OTHERS Vs. AJEESH
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August 6, 2018 |
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DEEPAK Vs. COMMISSIONER OF EXCISE
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January 15, 2018 |
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DEEPAK Vs. VEENA SEKHAR
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April 13, 2018 |
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DEEPAK U. HARIDAS Vs. U. HARIDAS AND OTHERS
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March 16, 2018 |
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DEEPAK, S/O. CHINNAN Vs. MOHAMMED HANEEFA, S/O. MOHAMMED HAJI AND OTHERS
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May 30, 2018 |
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DEEPESH Vs. STATE OF KERALA
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September 14, 2018 |
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DEEPTHI GRANITE METALS Vs. STATE OF KERALA
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April 6, 2018 |
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DEEPTHI V.R. Vs. CO-OPERATIVE ARBITRATION COURT (SOUTHERN)
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September 10, 2018 |
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DEEPTHY DEVEES Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION, REGIONAL OFFICE
|
June 14, 2018 |
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DEEPTI MATHEWS AND OTHERS Vs. STATE OF KERALA
|
March 2, 2018 |
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DEEPU Vs. STATE OF KERALA
|
September 19, 2018 |
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DENNIS ANTONY S/O ANTONY Vs. SUMATHY
|
February 22, 2018 |
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DENNY PAZHOOR Vs. GREETA SUNITHA VINCENT
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October 17, 2018 |
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DENT CARE DENTAL LAB (PVT) LTD Vs. STATE OF KERALA
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February 1, 2018 |
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DENTAL COUNCIL OF INDIA Vs. CHAIRMAN, NOORUL ISLAM TRUST & AL-AZHAR DENTAL COLLEGE, PERUMPILLICHIRA, THODUPUZHA, ERNAKULAM DISTRICT
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July 30, 2018 |
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DENTON DENTAL DEPOT Vs. STATE OF KERALA
|
May 22, 2018 |
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DEPUTY COMPTROLLER AND AUDITOR GENERAL OF INDIA AND OTHERS Vs. K.C. VELAYUDHAN
|
February 28, 2018 |
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DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. SUBAIR KUNIYIL ASSISTANT PROFESSOR, DEPARTMENT OF MATHEMATICS, POCKER SAHIB MEMORIAL ORPHANAGE COLLEGE AND OTHERS
|
March 14, 2018 |
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DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. PHILIPOSE OMMAN
|
May 22, 2018 |
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DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. ROYMON N
|
June 26, 2018 |
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DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAM AND OTHERS Vs. DR. ROSHIN GEORGE, ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH, ST. THOMAS COLLEGE, KOZHENCHERRY AND OTHERS
|
February 21, 2018 |
|
DEPUTY DIRECTOR OF EDUCATION Vs. V JAYATHILAKAN
|
March 21, 2018 |
|
DEPUTY DIRECTOR OF EDUCATION Vs. K V RAMACHANDRAN
|
February 6, 2018 |
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DEVADAS AND OTHER Vs. STATE OF KERALA
|
January 23, 2018 |
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DEVADAS K S/O PAPPU T Vs. MALABAR DEVASWOM BOARD
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August 7, 2018 |
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DEVADAS P.K. Vs. STATE OF KERALA
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September 11, 2018 |
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DEVADAS.K. Vs. MALABAR DEVASWOM BOARD
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July 11, 2018 |
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DEVAKI W/O LATE SUKUMARAN Vs. PALAKKAD SARVODHAYA SANGAM
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July 3, 2018 |
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DEVARAJAN Vs. SUBHASHKUMAR AND OTHERS
|
October 24, 2018 |
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DEVASSYKUTTY S/O ANTONY Vs. ADDITIONAL TAHSILDAR MUKUNDAPURAM
|
June 11, 2018 |
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DEVASYA K.T Vs. STATE OF KERALA
|
November 2, 2018 |
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DEVIKA S KUMAR WIFE OF HARIKRISHNAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
February 9, 2018 |
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DEVOTEES OF PATTAZHI DEVI KSHETHRAM Vs. TRAVANCORE DEVASWOM BOARD
|
March 28, 2018 |
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DEVSHI BHANJI KHONA Vs. DEPUTY CONSERVATOR
|
May 21, 2018 |
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DEWAN HOUSING FINANCE CORPORATION LIMITED Vs. SUPERINTENDENT OF POLICE
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March 21, 2018 |
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DHANABHAGYAM Vs. SARASWATHY AMMAL
|
August 8, 2018 |
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DHANALAKSHMI BANK LTD Vs. COMMISSIONER OF INCOME TAX
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December 11, 2018 |
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DHANASEELAN Vs. SAJEESH AND OTHERS
|
February 28, 2018 |
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DHANESH KUMAR A.V. & ORS. Vs. THE SUPERINTENDENT OF POLICE MALAPPURAM & ORS.
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July 6, 2018 |
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DHANESH S/O VIJAYAN Vs. INSPECTOR GENERAL OF REGISTRATION
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July 10, 2018 |
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DHANISHA K.K. Vs. STATE OF KERALA AND OTHERS
|
March 16, 2018 |
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DHANUS NAIR AND OTHERS Vs. STATE OF KERALA AND OTHER
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October 29, 2018 |
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DHANYA K Vs. HIGH COURT OF KERALA
|
July 2, 2018 |
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DHANYA N NAMPOOTHIRI Vs. SREEKANTH K
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November 8, 2018 |
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DHARMADAN Vs. UNION OF INDIA
|
April 5, 2018 |
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DHARMAJA W/O VISWAMBARAN Vs. DINESAN S/O PADMANABHAN
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March 8, 2018 |
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DHARMAPALAN Vs. BAIJU LAL AND OTHERS
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June 19, 2018 |
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DHARMAPALAN. N. AND OTHERS Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
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January 29, 2018 |
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DHARMARAJAN P.S Vs. CANARA BANK
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April 4, 2018 |
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DHEEVARA EDUCATION TRUST Vs. SUPERINTENDENT OF POLICE, OFFICE OF SUPERINTENDENT
|
April 2, 2018 |
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DIAMOND FOOD PRODUCTS, KOOVAPPADY P.O., PIN Vs. ASSISTANT STATE TAX OFFICER
|
July 27, 2018 |
|
DIAMOND ROLLER FLOUR MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
July 20, 2018 |
|
DIBIN Vs. STATE OF KERALA
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September 18, 2018 |
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DICTAMOL. M.C. Vs. STATE OF KERALA AND ANOTHER
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January 15, 2018 |
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DIETER NORBERT GROSS KOPF Vs. ANITA SINGH
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July 24, 2018 |
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DIGOL, S/O.JOSE Vs. IRINJALAKUDA TOWN CO-OPERATIVE BANK LIMITED
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October 9, 2018 |
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DILEEP Vs. STATE OF KERALA
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February 2, 2018 |
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DILEEP Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
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April 27, 2018 |
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DILEEP AND ANOTHER Vs. S.H.O.ATHOLI POLICE
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September 27, 2018 |
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DILEEP B. Vs. THE STATE OF KERALA
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October 10, 2018 |
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DILEEP M.R. Vs. LIZY C.J. AND OTHERS
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January 10, 2018 |
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DILEEPKUMAR M C Vs. STATE OF KERALA
|
August 6, 2018 |
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DINARAJ D., ASSISTANT, KERALA STATE WAREHOUSE, KATTAPANA, IDUKKI DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
|
September 24, 2018 |
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DINESH S NAIR Vs. LICENSING AUTHORITY REGIONAL TRANSPORT OFFICE
|
January 15, 2018 |
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DINESHAN T.V AND OTHER Vs. MANAGER, KASARAGOD DISTRICT CO
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May 4, 2018 |
|
DIOCESE OF COCHIN Vs. JAMA
|
June 12, 2018 |
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DIRECTOR GENERAL OF FOREIGN TRADE MINISTRY OF COMMERCE AND INDUSTRY Vs. TATA TEA LTD
|
July 13, 2018 |
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DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE Vs. K RAJENDRAN PILLAI
|
July 18, 2018 |
|
DIRECTOR KERALA STATE INSTITUTE OF LANGUAGES Vs. T. JAYAKUMAR S/O THANKAPPAN PILLAI AND ORS.
|
February 7, 2018 |
|
DIRECTOR OF AGRICULTURE VIKAS BHAVAN, THIRUVANANTHAPURAM 695 033 AND OTHERS Vs. TOMY T.J
|
March 26, 2018 |
|
DIRECTOR OF INSURANCE MEDICAL SERVICES THYCAUD Vs. PRAVEEN V
|
December 14, 2018 |
|
DIRECTOR OF LOCAL FUND AUDIT AND OTHERS Vs. USHA RAJATHILAKAM AND OTHERS
|
October 24, 2018 |
|
DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM Vs. ANOOP V P
|
June 1, 2018 |
|
DIRECTOR OF SURVEY AND LAND RECORDS Vs. KANNAN T AND OTHERS
|
February 22, 2018 |
|
DIRECTOR, FRANCIS J. PALLAN & OTHERS Vs. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS
|
January 11, 2018 |
|
DIRECTOR, SUB REGIONAL OFFICE, ESI CORPORATION, MALUS COMPLEX Vs. UNITY PACKERS PVT. LTD.
|
January 3, 2018 |
|
DISTRICT CO-OPERATIVE BANK EMPLOYEES FEDERATION Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
July 3, 2018 |
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DISTRICT COLLECTOR Vs. CHANGARAM PULITHARAMURI MITCHABHUMI NELLULPADAKA SAMITHI
|
October 23, 2018 |
|
DISTRICT COURT,MANJERI Vs. MANDOTHINKAL CHAMI, S/O LATE KUNHIRAMAN
|
June 7, 2018 |
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DISTRICT EDUCATIONAL OFFICER NEYYATTINKARA Vs. SHIJU K POOVANVILA MELA KALLUVILA VEEDU AND OTHER
|
June 21, 2018 |
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DISTRICT REGISTRAR Vs. PERINGANDOOR SERVICE CO-OPERATIVE BANK LTD.
|
September 24, 2018 |
|
DISTRICT REGISTRAR (GENERAL), KOZHIKODE DISTRICT Vs. KOZHIKODE DISTRICT CO-OPERATIVE TRAVEL & TOURISM DEVELOPMENT SOCIETY AND CENTRE FOR PROFESSIONAL EDUCATION (KTDS) LTD REPRESENTED BY ITS HONORARY SECRETARY
|
June 28, 2018 |
|
DITTY TOM P Vs. ASSISTANT EDUCATIONAL OFFICER, KUNNAMKULAM THRISSUR AND OTHERS
|
March 2, 2018 |
|
DIVAKARAN Vs. STATE OF KERALA
|
June 26, 2018 |
|
DIVAKARAN, S/O. PADMANABHAN, SANTHA BHAVAN, MEMANA MURI, OACHIRA AND ANOTHER Vs. RAGHAVAN RADHAKRISHNAN
|
June 21, 2018 |
|
DIVINE TRUST REPRESENTED BY ITS DIRECTOR FR JANSON KOOTTUMKAL Vs. STATE OF KERALA
|
July 10, 2018 |
|
DIVISIONAL FOREST OFFICER Vs. BIJU S/O THANKAPPAN
|
July 31, 2018 |
|
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LELITHA REGHUNATHAN AND OTHERS
|
April 11, 2018 |
|
DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SAFIYATH BEEVI AND OTHERS
|
February 6, 2018 |
|
DIVYA Vs. STATE OF KERALA
|
September 25, 2018 |
|
DIVYA .K. Vs. STATE OF KERALA
|
November 5, 2018 |
|
DIVYA J. NAIR Vs. S.K. SREEKANTH
|
September 12, 2018 |
|
DIVYA S Vs. ANIL P LABIC
|
November 8, 2018 |
|
DIVYA VISWANATHAN Vs. UNION OF INDIA
|
December 21, 2018 |
|
DOLLY NEENA Vs. JAAN MATHEW THOMAS THOTTUMALIL
|
November 13, 2018 |
|
DOMINIC Vs. STATE OF KERALA
|
October 29, 2018 |
|
DONA THOMAS & ORS. Vs. JOSE PAPPACHAN
|
February 12, 2018 |
|
DORASWAMY Vs. VADAKKENCHERRY SERVICE CO-OPERATIVE BANK LTD.
|
November 1, 2018 |
|
DOUGLAS D SILVA Vs. MOHANA BALARAM
|
February 15, 2018 |
|
DR FRANCIS PUTHANANGADI Vs. STATE OF KERALA REPRESENTED BY SECRETARY, SCIENCE & TECHNOLOGY (A) DEPARTMENT
|
July 4, 2018 |
|
DR SOMERVELL MEMORIAL C S I MEDICAL COLLEGE REPRESENTED BY ITS DIRECTOR Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
April 2, 2018 |
|
DR. A.G. JAYAKRISHNAN Vs. ASST.COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, THIRUVANANTHAPURAM
|
October 25, 2018 |
|
DR. AJIKUMARI T. Vs. UNIVERSITY OF KERALA AND OTHERS
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June 1, 2018 |
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DR. ALEEF MUHAMMED. P., S/O. SHAYKH MUHAMMED Vs. STATE OF KERALA AND OTHERS
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March 9, 2018 |
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DR. ANOOP Vs. STATE OF KERALA AND ORS.
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June 13, 2018 |
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DR. APARNA DILEEP AND OTHERS Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHERS
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January 8, 2018 |
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DR. APARNA RAVI Vs. THE STATE OF KERALA
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January 22, 2018 |
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DR. ARYA LAKSHMI V.W. AND ANOTHER Vs. THE KERALA AGRICULTURAL UNIVERSITY
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February 12, 2018 |
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DR. ASALETHA R. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND OTHERS
|
January 23, 2018 |
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DR. BINU GEORGE VARGHESE Vs. MAHATMA GANDHI UNIVERSITY
|
February 23, 2018 |
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DR. C.S. RAJAN AND ANR. Vs. REGISTRAR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT, KALADY AND ANR.
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February 5, 2018 |
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DR. CELIA ANTONY Vs. P.I. PAULOSE AND OTHERS
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May 25, 2018 |
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DR. E.K. UMMER Vs. MANAGER, EMEA COLLEGE OF ARTS & SCIENCE AND OTHERS
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June 8, 2018 |
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DR. FATHIMA S. Vs. STATE OF KERALA
|
May 25, 2018 |
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DR. GANGA PRASAD Vs. DR. DEEPA HARIDAS
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October 30, 2018 |
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DR. HARSHAN AND OTHER Vs. SUB INSPECTOR OF POLICE, ATTINGAL POLICE STATION AND OTHERS
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October 30, 2018 |
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DR. HAZEEB RAHMAN Vs. STATE OF KERALA
|
August 3, 2018 |
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DR. JASEER ABOOBACKER, Vs. STATE OF KERALA
|
August 9, 2018 |
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DR. JOHN JOSEPH Vs. GIE PLANTATIONS
|
December 28, 2018 |
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DR. JOHNY THOMAS Vs. THE ADMINISTRATOR (UNION TERRITORY OF LAKSHADWEEP)
|
September 12, 2018 |
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DR. K. PRADEEP KUMAR Vs. KANNUR UNIVERSITY AND OTHERS
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April 10, 2018 |
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DR. K.I. RAZIA Vs. THE STATE OF KERALA AND OTHERS
|
April 6, 2018 |
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DR. KAMALA RAJARAM Vs. STATE OF KERALA AND OTHERS
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June 12, 2018 |
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DR. M. ABDUL RAHIMAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT AND OTHERS
|
July 26, 2018 |
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DR. M.RAMAKRISHNA BABU Vs. MEDICAL COUNCIL OF INDIA
|
September 28, 2018 |
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DR. MATHEW K. KOSHY PROFESSOR IN SURGICAL GASTROENTEROLOGY (TERMINATED) Vs. STATE OF KERALA
|
January 16, 2018 |
|
DR. P. MOHAMMED IBRAHIM Vs. K.M. LUKOSE
|
June 7, 2018 |
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DR. P.N. BHASKARAN, UPASANA Vs. COMMISSIONER OF INCOME TAX
|
June 12, 2018 |
|
DR. PANCHAL SUNIL MUNSHILAL & ORS. Vs. STATE OF KERALA & ORS.
|
May 21, 2018 |
|
DR. PRAVEEN. N., S/O. DAMODARAN Vs. STATE OF KERALA AND OTHERS
|
February 16, 2018 |
|
DR. RAHUL BABU C. Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
|
May 30, 2018 |
|
DR. RAMAR Vs. STATE OF KERALA AND OTHERS
|
July 10, 2018 |
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DR. RENJITH NATHAN Vs. DR. ABITHA ASOKAN AND OTHERS
|
January 18, 2018 |
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DR. RUKMANI BALASUBRAMANIAN Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
March 23, 2018 |
|
DR. S.V.RAJAGOPAL SHARMA Vs. THE COMPETENT AUTHORITY
|
December 11, 2018 |
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DR. SAJI EASSOW Vs. STATE OF KERALA AND OTHERS
|
July 12, 2018 |
|
DR. SAJNA JALEEL Vs. MAHATMA GANDHI UNIVERSITY
|
April 5, 2018 |
|
DR. SARATH PURUSHOTHAMAN P. & ORS. Vs. STATE OF KERALA & ORS.
|
May 29, 2018 |
|
DR. SHAJAHAN YOUSAF SAHIB Vs. STATE OF KERALA
|
July 25, 2018 |
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DR. SHARMILA Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
February 22, 2018 |
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DR. SIVARAMAN THANDASSERY Vs. DR. DEVENDRA KUMAR I.A.S. AND ANOTHER
|
February 9, 2018 |
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DR. T.A. SUNDRA MENON Vs. DIRECTOR GENERAL OF POLICE AND OTHERS
|
July 30, 2018 |
|
DR. T.V. PADMANABHAN Vs. THE STATE OF KERALA
|
March 13, 2018 |
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DR. T.V. RAMAKRISHNAN Vs. KANNUR UNIVERSITY
|
July 3, 2018 |
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DR. V.S. GOPALAN Vs. STATE OF KERALA AND OTHERS
|
October 26, 2018 |
|
DR. VIJAYAKUMARAN C.P.V, ASSOCIATE PROFESSOR Vs. CENTRAL UNIVERSITY OF KERALA, TEJASWINI HILLS AND OTHERS
|
January 30, 2018 |
|
DR. VIJAYAKUMARAN C.P.V. Vs. CENTRAL UNIVERSITY OF KERALA AND OTHERS
|
February 20, 2018 |
|
DR. VIMALA ROSE ANTONY Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT AND ANOTHER
|
March 28, 2018 |
|
DR. VINEETHA D/O. AUGUSTINE KURUVILA Vs. STATE OF KERALA
|
March 26, 2018 |
|
DR.E.A.JAYSON Vs. KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT
|
November 5, 2018 |
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DR.N.RADHAKRISHNAN Vs. THE DISTRICT REGISTRAR (GENERAL)
|
December 13, 2018 |
|
DR.PADMADAS K.L Vs. THE GURUVAYOOR DEVASWOM BOARD
|
September 28, 2018 |
|
DR.RENJITH P.G. Vs. STATE OF KERALA
|
December 7, 2018 |
|
DR.T.S.NAYAR Vs. JAWAHARLAL NEHRU TROPICAL BOTANIC GARDEN & RESEARCH INSTITUTE
|
November 22, 2018 |
|
DRISYA Vs. STATE OF KERALA, REP. BY THE SECRETARY TO THE GOVERNMENT, DEPARTMENT OF CO
|
February 9, 2018 |
|
DUCARE MARKETING PRIVATE LIMITED. AND ANR. Vs. ABSORB CREATIONS AND ANR.
|
February 6, 2018 |
|
DYNAMIC ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA
|
July 5, 2018 |
|
E A GANGADHARAN, S/O ACHUTHAN NAIR Vs. GEETHA S NAIR, D/O SREEDHARAN PILLAI
|
June 1, 2018 |
|
E C SURESH Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
January 8, 2018 |
|
E DEVADAS Vs. STATE OF KERALA
|
July 3, 2018 |
|
E JACOB VARGHESE Vs. STATE OF KERALA
|
May 30, 2018 |
|
E K ANIL KUMAR Vs. MINI MARY SAM, ENVIRONMENTAL ENGINEER
|
June 5, 2018 |
|
E K ARAVINDAN NAIR Vs. CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
|
June 25, 2018 |
|
E SANKARANARAYANA PANICKER Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
July 10, 2018 |
|
E SARASWATHY Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
July 10, 2018 |
|
E VIMALAMBIKA JOHN L P S A LITTLE FLOWER HIGH SCHOOL Vs. STATE OF KERALA
|
August 8, 2018 |
|
E-TEAM INFORMATICA INDIA (PVT) LTD Vs. MATHEW M.GEORGE
|
November 7, 2018 |
|
E. C.KURIAKOSE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 2, 2018 |
|
E. JACOB VARGHESE AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
May 30, 2018 |
|
E.A. GEORGE Vs. REGIONAL TRANSPORT OFFICER
|
October 25, 2018 |
|
E.C. RAMAKRISHNAN Vs. MRINALINI @ NALINI
|
June 12, 2018 |
|
E.J. THOMAS AND OTHER Vs. THE STATE OF KERALA AND OTHERS
|
January 29, 2018 |
|
E.J.JOHN Vs. MATHEW JACOB @ RAJU
|
October 10, 2018 |
|
E.K. BIJU Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR
|
February 28, 2018 |
|
E.K. MATHEW AND OTHERS Vs. DEPUTY SUPERINTENDENT OF POLICE AND OTHERS
|
April 3, 2018 |
|
E.O.JOHN Vs. STATE OF KERALA & ORS.
|
March 6, 2018 |
|
E.P. RAJAKUMAR MANAGING TRUSTEE Vs. THE SPECIAL TAHSILDAR (LA) AND ANR.
|
March 9, 2018 |
|
E.P.ABDUL LATHEEF Vs. PAIKUTTYKANDI RAMESHAN & ORS.
|
February 8, 2018 |
|
E.S.K.DAS Vs. DIRECTOR GENERAL OF NAVAL ARMAMENT INSPECTION
|
June 6, 2018 |
|
E.SHAMSUDEEN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 7, 2018 |
|
E.V. RADHA KRISHNA KURUP Vs. UNION OF INDIA
|
June 14, 2018 |
|
EAPEN K. KURIAN PADINJAREKOLLETTU HOUSE Vs. STATE OF KERALA
|
June 22, 2018 |
|
EBIN TOM Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY CET CAMPUS, THIRUVANANTHAPURAM AND OTHERS
|
February 26, 2018 |
|
EDAPARUTHI SATHEESH KUMAR Vs. NAJKABI SHIHABUDDIN
|
June 28, 2018 |
|
EDATHAROL YOUSUF S/O SOOPY HAJI Vs. THAYYULLATHIL RAHIYANATH D/O MAMMU
|
February 28, 2018 |
|
EDISON JOHN Vs. METILDA ALFRED
|
July 12, 2018 |
|
EDWIN GEORGE Vs. AUTHORIZED OFFICER AND OTHERS
|
May 4, 2018 |
|
EICL LIMITED Vs. THE CIRCLE INSPECTOR OF POLICE
|
October 4, 2018 |
|
ELAMMA THADATHIL MARY Vs. VILLAGE OFFICER, OFFICE OF THE VILLAGE OFFICE AND ANOTHER
|
June 28, 2018 |
|
ELDHO ABRAHAM Vs. THIRUVANIYOOR GRAMA PANCHAYAT
|
November 1, 2018 |
|
ELDHO PAUL Vs. STATE OF KERALA
|
July 12, 2018 |
|
ELDHOSE C. CHERIAN AND OTHER Vs. BABU. K. AND OTHERS
|
June 25, 2018 |
|
ELDHOSE K.P. Vs. KOOVAPPADY GRAMA PANCHAYATH AND ANOTHER
|
January 5, 2018 |
|
ELDHOSE KOSHY, S/O. KOSHY P.G. Vs. STATE OF KERALA AND OTHERS
|
February 21, 2018 |
|
ELDO K MATHEW Vs. DEPUTY FOREST CONSERVATOR AND WILD LIFE WARDEN, DEPARTMENT OF FOREST AND WILD LIFE DEPT
|
October 31, 2018 |
|
ELEZABETH CONDUCTORS INDUSTRIAL ESTATE P.O. Vs. STATE OF KERALA
|
October 9, 2018 |
|
ELIYAMMA VARGHESE (WRONGLY SHOWN AS SANTHAMMA VARGHESE) AND OTHER Vs. SIJI JOHN AND OTHER
|
March 8, 2018 |
|
ELIYAS Vs. STATE OF KERALA
|
November 26, 2018 |
|
ELIZABATH GEORGE Vs. SPECIAL SALE OFFICER, (MEENACHIL CO
|
February 27, 2018 |
|
ELIZABETH @ MINI D/O CHERIYAN Vs. ZACHARIAH S/O VARUGHESE ZACHARIAH
|
June 18, 2018 |
|
ELIZABETH MATHEW Vs. M R UNNI
|
July 2, 2018 |
|
ELIZABETH NINAN Vs. SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND OTHERS
|
February 23, 2018 |
|
ELIZABETH SMITHA Vs. THARISH P NAMZAD
|
February 7, 2018 |
|
ELIZEBATH DANIEL AND OTHERS Vs. ABDUL RASHEED AND OTHERS
|
January 31, 2018 |
|
ELKO PROPERTIES AND DEVELOPERS PRIVATE LIMITED Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND OTHERS
|
April 4, 2018 |
|
ELSAMMA Vs. KADUTHURUTHY URBAN CO OPERATIVE BANK LTD
|
December 6, 2018 |
|
EMILY T V Vs. STATE OF KERALA
|
June 5, 2018 |
|
EMMANUEL P V S/O VARKEY Vs. MUVATTUPUZHA MUNICIPALITY REPRESENTED BY ITS SECRETARY
|
August 8, 2018 |
|
EMOOR BHAGAVATHY DEVASWOM Vs. CHAIRMAN, TALUK LAND BAORD
|
April 10, 2018 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. TRAVANCORE COCHIN CHEMICALS LTD
|
January 3, 2018 |
|
EMPLOYEES PROVIDENT FUND ORGANISATION, BHAVISHYA N Vs. PODDAR PLANTATIONS, OWNING RIPON ESTATE
|
March 12, 2018 |
|
ENATHU SERVICE CO-OPERATIVE BANK LTD Vs. SACHU R S
|
July 6, 2018 |
|
ENGLISH INDIA CLAYS LIMITED Vs. STATE OF KERALA AND OTHERS
|
June 8, 2018 |
|
ENGLISH INDIAN CLAYS LIMITED Vs. THE DISTRICT COLLECTOR
|
October 4, 2018 |
|
ERAYI KRISHNAN Vs. MALUR GRAMA PANCHAYATLABIC
|
December 13, 2018 |
|
ERICADU MILK SUPPLIES CO-OPERATIVE LTD Vs. DEPUTY DIRECTOR DIARY DEVELOPMENT, EX-OFFICE, DEPUTY REGISTRAR OFCO-OPERATIVE SOCIETIES (DIARY),
|
July 17, 2018 |
|
ERNAD LATEX Vs. STATE OF KERALA
|
September 13, 2018 |
|
ERNAKULAM DISRICT CO-OPERATIVE BANK LTD. Vs. K.R. MARTIN
|
August 9, 2018 |
|
ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
June 4, 2018 |
|
ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (AITUC) Vs. THE CIRCLE INSPECTOR OF POLICE
|
May 26, 2018 |
|
ERNAKULAM DISTRICT HEADLOAD AND GENERAL WORKERS UNION (AITUC) PUTHENCRUZ UNIT, PIN Vs. CIRCLE INSPECTOR OF POLICE PUTHENCRUZ, ERNAKULAM DISTRICT, PIN
|
April 6, 2018 |
|
ERUTHAVOOR CHANDRAN Vs. KERALA STATE ELECTION COMMISSION
|
December 13, 2018 |
|
ETHAMKANDIYIL APPUKUTTA KURUP, MUTHANTHARADA PUTHUSSERI Vs. KOYILOTHUM THARAMEL PARKUM PARAMBATH SAVITHRI AMMA
|
February 15, 2018 |
|
EURO TECH MARITIME ACADEMY Vs. MALINI V SHANKER
|
June 7, 2018 |
|
EURO TECH MARITIME ACADEMY, KAKKATIKAKARA, KIZHAKKAMBALAM Vs. DIRECTOR GENERAL OF SHIPPING, JAHAZ BHAWAN, WALCHAND HIRACHAND MARG
|
July 16, 2018 |
|
EVANSU P S Vs. LIFE INSURANCE COPORATION OF INDIA
|
January 4, 2018 |
|
EVM PASSENGER CARS INDIA PVT LTD REPRESENTED BY IT Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
|
March 12, 2018 |
|
EX.NO.E/380309 L/NK K.T.SUDHARSHANAN Vs. UNION OF INIDA
|
September 28, 2018 |
|
EXCEL GLASSES LIMITED Vs. SHRI. C.P. BOSELAL AND OTHERS
|
June 6, 2018 |
|
EXCISE INSPECTOR AND OTHERS Vs. P.B. BENSON
|
June 14, 2018 |
|
EXCISE INSPECTOR AND OTHERS Vs. P. RAVICHANDRAN
|
March 12, 2018 |
|
EXECUTIVE ENGINEER K P I P Vs. MODUTTY HAJI S/O ALAVIKUTTY HAJI, PALAKKAD
|
May 25, 2018 |
|
EXPORT INSPECTION COUNCIL AND OTHERS Vs. M.T. BABU
|
February 19, 2018 |
|
EZHUMATTOOR KSHEEROLPATHAKA SAHAKARANA SAMGAM LTD. Vs. C.R.SURESH VARMA
|
September 26, 2018 |
|
EZHUTHACHAN NATIONAL ACADEMY Vs. R.GOPINATHAN NAIR
|
October 5, 2018 |
|
EZHUTHUVEETTIL PADMAKSHI Vs. THE DISTRICT COLLECTOR, KANNUR AND OTHERS
|
July 12, 2018 |
|
F EDISON S/O FRANCIS Vs. STATION HOUSE OFFICER
|
February 15, 2018 |
|
F.H. METALS Vs. ASSISTANT STATE TAX OFFICER
|
June 18, 2018 |
|
FABINDIA OVERSEAS (P) LTD Vs. ASST COMMISSIONER (ASSESSMENT), DEPT OF COMMERCIAL
|
June 6, 2018 |
|
FAISAL KHAN M.A. AND OTHERS Vs. THE COMMISSIONER, MALABAR DAVASWOM BOARD AND OTHERS
|
February 8, 2018 |
|
FAISAL P A Vs. REGIONAL PASSPORT OFFICER REGIONAL PASSPORT OFFICE
|
November 21, 2018 |
|
FAROOQUE AND OTHERS Vs. STATE OF KERALA
|
January 25, 2018 |
|
FASALU Vs. STATE OF KERALA
|
June 21, 2018 |
|
FASALU P.P. @ FAISAL Vs. STATE OF KERALA
|
April 13, 2018 |
|
FASHION MARBLE AND GRANITE COMPANY PVT LTD Vs. ASSISTANT STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPARTMENT
|
July 6, 2018 |
|
FASHION MARBLE AND GRANITE COMPANY PVT.LTD Vs. ASSISTANT STATE TAX OFFICER
|
June 27, 2018 |
|
FATHER THOMAS PAUL RAMBACHAN Vs. STATE POLICE CHIEF POLICE HEADQUARTERS
|
August 31, 2018 |
|
FATHIMA Vs. KUNHIPATHU
|
March 9, 2018 |
|
FATHIMA COLLEGE OF PHARMACY Vs. ADMISSION AND FEE REGULATORY COMMITTEE FOR MEDICAL EDUCATION IN KERALA AND OTHERS
|
February 22, 2018 |
|
FATHIMA HIBA Vs. STATE OF KERALA
|
December 6, 2018 |
|
FATHIMA ROOBI Vs. C.P. ABDUL KABEER AND OTHERS
|
February 28, 2018 |
|
FATHIMA SHERIFF Vs. SUB REGISTRAR
|
September 19, 2018 |
|
FATHIMA.S. Vs. STATE OF KERALA
|
May 9, 2018 |
|
FATHIMA THASNEEM (MINOR) Vs. STATE OF KERALA
|
December 4, 2018 |
|
FATHIMABI Vs. AFROZ BANU
|
July 19, 2018 |
|
FATHIMATHUL RASEENA Vs. KANNUR MUNICIPALITY, KANNUR AND OTHERS
|
February 8, 2018 |
|
FAZIL A M Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
August 1, 2018 |
|
FCI TECHNOLOGIES SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, ERNAKULAM
|
November 14, 2018 |
|
FEDERAL BANK LIMITED Vs. STATE OF KERALA
|
August 7, 2018 |
|
FEDERAL INSTITUTE OF SCIENCE AND TECHNOLOGY Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLAGE
|
November 16, 2018 |
|
FELIX Vs. GANGADHARAN
|
March 8, 2018 |
|
FEMINA.R., D/O.P.S.RANI Vs. THE STATE OF KERALA
|
March 19, 2018 |
|
FERTILISERS & CHEMICALS TRAVANCORE LTD Vs. COMMISSIONER OF INCOME TAX, KOCHI
|
October 9, 2018 |
|
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED Vs. AUGUSTINE
|
February 27, 2018 |
|
FIAZ BABU Vs. M/S. DLF SOUTHERN TOWNS PRIVATE LIMITED
|
July 5, 2018 |
|
FIELD CLUB Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
December 5, 2018 |
|
FINFREE CONSULTANTS (P) LTD. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANOTHER
|
May 31, 2018 |
|
FIRDHOUS,S/O.ABDUL KHADER Vs. STATE OF KERALA
|
September 27, 2018 |
|
FIROS SEKH Vs. STATE OF KERALA
|
October 30, 2018 |
|
FIROZ K K S/O P V MUHAMMED Vs. PRADEEPAN MENASSERI VEETTI
|
December 12, 2018 |
|
FIROZ K. Vs. THE MANAGER STATE BANK OF INDIA
|
November 1, 2018 |
|
FIROZ KHAN.M. Vs. THE DEPUTY TAHSILDAR (RR)
|
December 6, 2018 |
|
FLORANSIA ELIAS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
February 21, 2018 |
|
FOCUS AUTOMOBILES, (UNIT OF FOCUZ CORPORATION PVT. LTD.) FOCUS TOWERS Vs. ABDUL GAFOOR, SON OF SRI. ABDU HAJI AND ANR.
|
May 28, 2018 |
|
FOOD CORPORATION OF INDIA Vs. AYYAPPA ROLLER MILLS LIMITED
|
July 3, 2018 |
|
FOOD CORPORATION OF INDIA Vs. K A NOUSHAD, S/O K M ABDUL KHADER
|
July 19, 2018 |
|
FOOD CORPORATION OF INDIA, REP BY MANAGING DIRECTOR Vs. E M HANEEF
|
June 29, 2018 |
|
FOREST RANGE OFFICER MEPPADY AND ORS. Vs. VELAKKATTU MOIDEEN AND ANOTHERS
|
January 31, 2018 |
|
FORMER MANAGING COMMITTEE OF KUMBLA SERVICE CO. OPERATIVE BANK LTD. AND OTHERS Vs. THE JOINT REGISTRAR OF CO. OPERATIVE SOCIETIES (GENERAL) AND OTHERS
|
January 18, 2018 |
|
FOUSIA Vs. CHANDANAMPURATH SHEENA
|
January 18, 2018 |
|
FR THOMAS MELVETTATH Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 2, 2018 |
|
FR TITUS AUGUSTINE, ASSISTANT PROFESSOR IN ENGLISH Vs. MANAGER, ST MICHAELS COLLEGE, CHERTHALA
|
July 2, 2018 |
|
FR. GEORGE MANJAKKAL AND OTHERS Vs. BIJU UTHUP, S/O. UTHUP AND OTHERS
|
March 14, 2018 |
|
FR. JOY ULLATIL Vs. UNIVERSITY OF CALICUT AND OTHERS
|
June 12, 2018 |
|
FR. SEBASTIAN VADAKKUMPADAN Vs. SHINE VARGHESE, S/O. VARGHESE
|
May 22, 2018 |
|
FR.SHAJI @ GEEVARGHEESE AND OTHERS Vs. BENZY JOHN @ ROOBI
|
June 11, 2018 |
|
FRANCINA Vs. DISTRICT COLLECTOR
|
November 2, 2018 |
|
FRANCIS DASAN Vs. STATE OF KERALA
|
January 12, 2018 |
|
FRANCIS JOSEPH Vs. POWER GRID CORPORATION OF INDIA LTD. AND OTHERS
|
April 13, 2018 |
|
FRANCIS MUKKANIKKAL Vs. DISTRICT COLLECTOR, ERNAKULAM DISTRICT
|
March 12, 2018 |
|
FRANCIS N D Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO DEPARTMENT OF REVENUE
|
August 1, 2018 |
|
FRANJO T.FRANCIS Vs. VARGHESE KURUVILA
|
February 2, 2018 |
|
G Vs. UNION OF INDIA
|
January 24, 2018 |
|
G & M TRANSPORTING COMPANY Vs. FERTILIZERS & CHEMICALS TRAVANCORE LTD
|
June 7, 2018 |
|
G AJITH KUMAR Vs. STATE OF KERALA
|
July 3, 2018 |
|
G AJITH KUMAR Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
|
June 6, 2018 |
|
G BALAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY ITS ADDITIONAL
|
June 6, 2018 |
|
G FRANCIS Vs. SECRETARY, HOME DEPARTMENT GOVERNMENT OF KERALA
|
July 20, 2018 |
|
G K GRANITES Vs. COMMERCIAL TAX OFFICER-III ANGAMALY, DEPARTMENT OF COMMERCIAL TAXES
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December 12, 2018 |
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G P DINESH KUMAR Vs. STATE OF KERALA REPRESENTED BY ITS HOME SECRETARY
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April 13, 2018 |
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G R AJITH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
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January 15, 2018 |
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G RADHAKRISHNAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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March 27, 2018 |
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G RAGHAVENDRA KEDILAYA Vs. EXECUTIVE OFFICER, MATHUR SREE MADANANTHESWARA VIN
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March 16, 2018 |
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G SHIBU Vs. KAYAMKULAM MUNICIPAL COUNCIL
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January 3, 2018 |
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G SREEKUMAR Vs. DEPUTY DIRECTOR OF EDUCATION, KOLLAM
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May 23, 2018 |
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G SUBRAMANIYAN POTTI SON OF GOPALAKRISHNAN POTTI Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
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July 18, 2018 |
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G SUNDARESAN Vs. STATE OF KERALA
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July 4, 2018 |
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G VELAYUDHAN THAMPI Vs. K K MOHANAN THAMPI
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June 19, 2018 |
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G. & C. INFRA INNOVATIONS K.P. 9/568 Vs. UNION OF INDIA
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June 22, 2018 |
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G. ANANDAKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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October 25, 2018 |
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G. BHAGAVAT SINGH Vs. MANOJ JOSEPH
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October 29, 2018 |
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G. KRISHNA KUMAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
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February 2, 2018 |
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G. MANI, S/O. GANGADHARAN AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
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June 29, 2018 |
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G. MOHANAN THAMPI Vs. SUBRAMONIAN
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March 23, 2018 |
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G. MURALEEDHARAN Vs. BINU, MADANVILATHEKKETHIL VEEDU AND OTHERS
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June 25, 2018 |
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G. MURALEEDHARAN AND ANOTHER Vs. MATHRUBHUMI PRINTING & PUBLISHING COMPANY LTD. AND OTHERS
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February 15, 2018 |
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G. RADHAKRISHNAN AND OTHERS Vs. THE STATE OF KERALA AND OTHER
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July 19, 2018 |
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G. SIVADAS Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
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November 14, 2018 |
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G. SOMAN Vs. STATE OF KERALA AND OTHERS
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August 1, 2018 |
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G. SURESH Vs. STATE OF KERALA AND OTHERS
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February 6, 2018 |
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G.DHARMARAJAN Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
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November 5, 2018 |
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G.K. GRANITES Vs. FEDERAL BANK LTD. AND OTHERS
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June 22, 2018 |
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G.K. GRANITES LTD. Vs. ASSTT. COMMR. OF SGST
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March 27, 2018 |
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G.K.GRANITES OORAKKAD, KOZHAKKAMBALAM PO Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
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December 17, 2018 |
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G.KOTESWARA RAO Vs. GENERAL MANAGER,
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December 5, 2018 |
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G.M. ENGINEERS AND CONTRACTORS Vs. STATE OF KERALA AND OTHERS
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February 22, 2018 |
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G.M. IDICULLA Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE,KERALA GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
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October 26, 2018 |
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G.R. AJITH AND OTHERS Vs. THE JOINT REGISTRAR OF CO
|
February 7, 2018 |
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G.R. AJITH, MELEATTUPURATH VEEDU, AMBALAMUKHU AND OTHERS Vs. T.S. BAIJU, FORMER PRESIDENT, THE POLICE STAFF CO
|
February 7, 2018 |
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GAFOOR AND OTHER Vs. MUHAMMEDANS SPORTING CLUB AND OTHERS
|
January 9, 2018 |
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GAIL (INDIA ) LTD Vs. STATE POLICE CHIEF
|
July 2, 2018 |
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GALAXY HOMES PRIVATE LIMITED AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
March 2, 2018 |
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GANAPATHY IYER Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
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April 12, 2018 |
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GANDHIGRAM AGRO BASED INDUSTRIAL CO-OPERATIVE SOCIETY LTD. Vs. MARANGATTUPILLY SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
April 13, 2018 |
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GANESAN E Vs. STATE OF KERALA
|
July 4, 2018 |
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GANESH S/O DHEJU PUJARI Vs. THE BRANCH MANAGER, THE NEW INDIA ASSURANCE CO. LTD.
|
January 17, 2018 |
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GANESHAN Vs. STATE OF KERALA
|
February 20, 2018 |
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GANESHAN P.K Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND OTHERS
|
April 5, 2018 |
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GANGADHARAN Vs. CIRCLE INSPECTOR OF POLICE, PERAMBRA
|
February 28, 2018 |
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GANGADHARAN Vs. KALYANIKUTTY AMMA
|
August 3, 2018 |
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GANGADHARAN Vs. KRISHNA SOPANAM KURIES (P) LTD.
|
September 7, 2018 |
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GANGADHARAN K V Vs. RAJAN P
|
July 30, 2018 |
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GARUDA TIMBER TRADERS Vs. ASSISTANT STATE TAX OFFICER, MALAPPURAM
|
August 9, 2018 |
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GASHA STEELS (PVT ) LTD Vs. ASSISTANT STATE TAX OFFICER SQUAD NO IV
|
January 9, 2018 |
|
GAYATHRI B S Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 12, 2018 |
|
GAZZAZ GLOBAL ADD VISION (P) LTD REPRESENTED BY ITS DIRECTOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 3, 2018 |
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GEETHA ANDREWS Vs. MANAGER, ST. TERESAS COLLEGE AND OTHERS
|
March 19, 2018 |
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GEETHA JOSE Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
|
April 10, 2018 |
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GEETHA MOHAN Vs. SECRETARY, KERALA ADVOCATES CLERKS WELFARE FUND CO
|
May 22, 2018 |
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GEETHA O.M. Vs. K. RADHAKRISHNAN AND OTHERS
|
June 20, 2018 |
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GEETHA P Vs. KERALA STATE POLLUTION CONTROL BOARD
|
June 7, 2018 |
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GEETHA P Vs. EMPLOYEES INSURANCE CORPORATION
|
July 12, 2018 |
|
GEETHA SAJEEVAN @ GEETHA VELLAMTHENGIL VEEDU Vs. SHAJIMON @ SHAJI VEOLAMTHENGIL VEEDU
|
March 23, 2018 |
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GEETHA T.K. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 15, 2018 |
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GEETHA.S.S Vs. CHAIRMAN AND MANAGING DIRECTOR
|
August 8, 2018 |
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GEETHAKUMARI KUNJAMMA Vs. PEROORKADA SERVICE CO-OPERATIVE BANK LTD 1412
|
September 10, 2018 |
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GEETHU CHANDRAN Vs. STATE OF KERALA
|
July 26, 2018 |
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GEEVARGHESE KUTTIYIL Vs. STATE OF KERALA
|
June 7, 2018 |
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GENERAL EQUIPMENTS AND TECHONOLOGY SUPPLIERS Vs. ASST STATE TAX OFFICER SQUAD NO 1, STATE GOODS AND SERVICES TAX DEPARTMENT, NEW PUBLIC OFFICE BUILDING, THIRUVANANTHAPURAM
|
April 3, 2018 |
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GENERAL MANAGER AND OTHERS Vs. V.P. VIJAYAKUMAR AND OTHERS
|
March 7, 2018 |
|
GENERAL MANAGER,MALAPPURAM DISTRICT CO-OPERATIVE BANK Vs. C T JANARDHANAN
|
July 12, 2018 |
|
GEO MATHEW Vs. STATE OF KERALA TO BE REP
|
September 7, 2018 |
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GEOFFREY MARTIN AND ORS. Vs. JOB JOSEPH AND ORS.
|
February 26, 2018 |
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GEOGY GEORGE Vs. VADAKKENCHERRY GRAMA PANCHAYAT
|
June 7, 2018 |
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GEOGY GEORGE K Vs. SUPERINTENDENT OF POLICE OFFICE OF SUPERINTENDENT OF POLICE
|
July 18, 2018 |
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GEORGE Vs. STATE OF KERALA
|
February 14, 2018 |
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GEORGE Vs. DESIYA POURA SAMITHI AND OTHERS
|
February 19, 2018 |
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GEORGE CHANDI Vs. BEENA
|
July 9, 2018 |
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GEORGE CHANDI, S/O GEORGE, PALUNDA, CHUNGATHARA AMSOM DESOM AND OTHERS Vs. BEENA AND OTHERS
|
July 9, 2018 |
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GEORGE CHERIAN T C Vs. REVENUE DIVISIONAL OFFICER
|
July 3, 2018 |
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GEORGE EMMANUEL Vs. UNITED INDIA INSURANCE COMPANY LTD. & ORS.
|
March 5, 2018 |
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GEORGE JACOB PULICKAL S/O VARGHESE CHACKO Vs. SURENDHU GOVINDAN S/O LATE K GOVINDAN
|
February 5, 2018 |
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GEORGE JOSEPH Vs. PLANTATION CORPORATION OF KERALA LTD
|
May 31, 2018 |
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GEORGE JOSEPH K. Vs. STATE OF KERALA
|
August 13, 2018 |
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GEORGE JUDSON C.J. Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR AND OTHERS
|
October 31, 2018 |
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GEORGE KURIAN Vs. SUB INSPECTOR OF POLICE AND OTHERS
|
March 23, 2018 |
|
GEORGE MANJAKKAL Vs. BIJU UTHUP, S/O UTHUP
|
March 14, 2018 |
|
GEORGE ORTHODOX CHURCH Vs. DISTRICT TOWN PLANNER
|
August 10, 2018 |
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GEORGE P.S. Vs. STATE OF KERALA
|
November 2, 2018 |
|
GEORGE PAUL, S/O PAUL Vs. RAMA VARMA TIRUMULPAD, S/O NEELAKANDA
|
July 25, 2018 |
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GEORGE SATISH A R Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
|
April 6, 2018 |
|
GEORGE THARAKAN Vs. MATHEW
|
March 1, 2018 |
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GEORGE THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTMENT OF FORESTS AND WILD LIFE
|
June 21, 2018 |
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GEORGE V.M. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
|
GEORGE, S/O VARKEY Vs. LEELA, W/O JAMES
|
March 8, 2018 |
|
GEORGEENA P MATHEW @ SHERIN Vs. JOBY JOSE @ ABRAHAM
|
January 12, 2018 |
|
GEORGEKUTTY JOHN Vs. STATE OF KERALA
|
October 10, 2018 |
|
GEORGEKUTTY VARGHESE, HEAD ACCOUNTANT Vs. MANAGER, ST. ALOSIUS COLLEGE AND OTHERS
|
April 12, 2018 |
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GHOSHRAV Vs. STATE OF KERALA AND OTHERS
|
August 3, 2018 |
|
GIFTY J. Vs. STATE OF KERALA AND OTHERS
|
March 8, 2018 |
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GIGI KURIAKOSE Vs. LIGIMOL MATHEW
|
February 19, 2018 |
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GIJO ITTOOP Vs. KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES
|
June 19, 2018 |
|
GIJU P. MATHAI Vs. ANIL KUMAR P.R.
|
November 19, 2018 |
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GILBERT STANLY, S/O. GILBERT Vs. STATE OF KERALA
|
July 19, 2018 |
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GINI N. SATHEESH Vs. UNION OF INDIA AND OTHERS
|
July 17, 2018 |
|
GINU G. Vs. STATION HOUSE OFFICER
|
September 24, 2018 |
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GINU VARGHESE Vs. JIS JOSEPH
|
February 26, 2018 |
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GIREESAN NAIR B. Vs. THE THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LIMITED
|
November 1, 2018 |
|
GIREESH V. Vs. KERALA GRAMIN BANK, A REGIONAL RURAL BANK HAVING ITS HEAD OFFICE
|
February 15, 2018 |
|
GIREESHKUMAR Vs. EXCISE COMMISSIONER
|
January 10, 2018 |
|
GIREESHKUMAR Vs. TATA ENGINEERING & LOCO CO. LTD. AND OTHERS
|
October 24, 2018 |
|
GIRIJA Vs. LAKSHMIKUTTY AMMA
|
March 28, 2018 |
|
GIRIJA Vs. KALYANI, W/O SHIVAPPA
|
May 30, 2018 |
|
GIRIJA DEVI Vs. STATE OF KERALA
|
January 8, 2018 |
|
GIRIJA DEVI K.P Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION, THIRUVANANTHAPURAM AND OTHERS
|
February 19, 2018 |
|
GIRIJA DEVI K.P. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND OTHERS
|
March 20, 2018 |
|
GIRIJA P.S. Vs. THE JOINT REGISTRAR (GENERAL)
|
February 21, 2018 |
|
GIRILAL Vs. STATE OF KERALA
|
November 9, 2018 |
|
GLADIS O.D, LOWER GRADE HINDI TEACHER Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
|
GOKULABHAI WIFE OF LATE E V NARAYANAN Vs. TALUK LAND BOARD
|
July 23, 2018 |
|
GOKULAM CHIT & FINANCE CO (P) LTD Vs. RAMACHANDRAN NAIR
|
February 16, 2018 |
|
GOOD HOME PVT. LTD. Vs. STATE OF KERALA AND OTHERS
|
February 15, 2018 |
|
GOOD SHEPHERD EDUCATIONAL & CHARITABLE TRUST Vs. SECRETARY,CHUNGATHARA GRAMA PANCHAYAT
|
October 31, 2018 |
|
GOOD SHEPHERD EDUCATIONAL & CHARITABLE TRUST Vs. SECRETARY,CHUNGATHARA GRAMA PANCHAYAT
|
October 30, 2018 |
|
GOPAKUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 15, 2018 |
|
GOPAKUMAR A. Vs. STATE OF KERALA
|
October 1, 2018 |
|
GOPAKUMAR K Vs. EXECUTIVE OFFICER, SREE THIRUMANGATTAPPAN SIVA TEMPLE
|
July 3, 2018 |
|
GOPAKUMAR, S/O. BHASKARAN NAIR Vs. STATE OF KERALA
|
May 4, 2018 |
|
GOPALA PANICKER BAIJU Vs. MALLIKA D/O.RAJAMMA
|
July 18, 2018 |
|
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
October 10, 2018 |
|
GOPALAKRISHNA PILLAI AND OTHERS Vs. P.C. KUNJAN PILLAI AND OTHERS
|
February 27, 2018 |
|
GOPALAKRISHNAN Vs. DISTRICT POLICE CHIEF, PALAKKAD
|
March 27, 2018 |
|
GOPALAKRISHNAN @ SANTHOSH, S/O. BHASKARAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 30, 2018 |
|
GOPALAKRISHNAN A S Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD (HDFC), KOTTAYAM BRANCH
|
July 12, 2018 |
|
GOPALAKRISHNAN AND OTHERS Vs. DISTRICT SUPPLY OFFICER, PALAKKAD AND OTHERS
|
June 20, 2018 |
|
GOPALAKRISHNAN S/O KORU Vs. SUB INSPECTOR OF POLICE, MELATTUR, REPRESENTED BY PUBLIC PROSECUTOR
|
July 5, 2018 |
|
GOPALAKRISHNAN, S/O. NARAYANAN, Vs. NATIONAL INSURANCE CO.LTD., REP.BY ITS BRANCH MANAGER, CHERUPUSHPAM BUILDINGS, MAIN ROAD, PALA, KOTTAYAM DISTRICT
|
June 20, 2018 |
|
GOPALAKRISHNAPILLAI N Vs. DISTRICT REGISTRAR (GENERAL), RESPONDENTS CO-OPERATIVE SOCIETIES
|
July 3, 2018 |
|
GOPALAN Vs. STATE OF KERALA
|
January 19, 2018 |
|
GOPALAN Vs. STATE OF KERALA
|
November 28, 2018 |
|
GOPALAN Vs. STATE OF KERALA
|
January 4, 2018 |
|
GOPALAN ADIYODI VAKKEEL SMARAKA TRUST TIRUVANGAD T Vs. STATE OF KERALA REPRESENTED BY SECRETARY HOME DEPA
|
May 23, 2018 |
|
GOPALAN K S/O KUNJIRAMAN Vs. PARAVUR S N V R C BANK, REPRESENTED BY ITS SECRETARY
|
August 3, 2018 |
|
GOPAN @ SUBI S/O GOPI Vs. STATE OF KERALA REPRESENTED BY C I OF POLICE, MAVE
|
April 11, 2018 |
|
GOPI S/O KESAVAN Vs. BIJU GEORGE
|
June 5, 2018 |
|
GOPI, C. NO. 9057, CENTRAL PRISON Vs. STATE OF KERALA
|
March 15, 2018 |
|
GOPIKUTTAN NAIR S/O. NARAYANA PILLAI AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
June 8, 2018 |
|
GOPINATH, S/O. PADMANABHA MENON Vs. STATE OF KERALA AND OTHERS
|
February 7, 2018 |
|
GOPINATHA PILLAI P V Vs. CIRCLE INSPECTOR OF POLICE, PATHANAPURAM POLICE STATION
|
July 5, 2018 |
|
GOPINATHAN Vs. STATE OF KERALA
|
December 3, 2018 |
|
GOPINATHAN AND OTHERS Vs. UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF ROAD TRANSPORT & HIGHWAYS, GOVERNMENT OF INDIA, NEW DELHI
|
October 26, 2018 |
|
GOPINATHAN NAIR Vs. THE BRANCH MANAGER
|
June 1, 2018 |
|
GOSRI COMMERCIAL CHITS (P) LTD. Vs. THOMAS
|
February 16, 2018 |
|
GOVERNMENT OF KERALA Vs. ANITHA 1
|
January 9, 2018 |
|
GOVERNMENT OF KERALA Vs. VARKEY CHAKKALAYIL
|
November 19, 2018 |
|
GOVERNMENT OF KERALA AND OTHER Vs. SDF INDUSTRIES LTD AND OTHERS
|
February 5, 2018 |
|
GOVERNMENT OF KERALA, REP BY CHIEF SECRETARY Vs. NATIONAL HUMAN RIGHTS COMMISSION, REP THROUGH ITS SECRETARY-GENERAL
|
July 31, 2018 |
|
GOVINDA PILLAI KUTTAN PILLAI, SREEKRISHNA VILASAM, Vs. LEKSHMI AMMA THANKAMMA, KUNNIL VEEDU, KAVALAYOOR D
|
February 27, 2018 |
|
GOVINDAN KANHIRANKALATH Vs. DONSY RAJEEVE
|
June 28, 2018 |
|
GOVINDAN LALITHA AND OTHERS Vs. VAIRAVAN SARASWATHY AND OTHERS
|
July 19, 2018 |
|
GOVINDANKUTTY S/O KARUNAKARAN NAIR Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
February 20, 2018 |
|
GRACE JOSEPH Vs. DISTRICT COLLECTOR
|
June 7, 2018 |
|
GRACY KUTTY MATHAI W/O LATE MATHAI PHILIPHOSE Vs. BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
|
February 16, 2018 |
|
GRACY THOMAS Vs. UNION OF INDIA
|
June 13, 2018 |
|
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. TRESA ANTONY W/O SAJEEV XAVIER ANTONY
|
July 31, 2018 |
|
GREEN NATURAL EXTRACTS PVT. LTD. Vs. ASSTT. COMMISSIONER
|
August 9, 2018 |
|
GREEN SEVEN RESORTS PVT LTD Vs. STATE OF KERALA
|
February 9, 2018 |
|
GREESHMA BALAKRISHNAN Vs. SANOOP KIZHAKKE VEETTIL
|
February 22, 2018 |
|
GREESHMA N. Vs. DISTRICT POLICE CHIEF
|
June 12, 2018 |
|
GREESHMA N. Vs. DISTRICT POLICE CHIEF HRISSUR AND OTHERS
|
June 27, 2018 |
|
GREESHMA N.P., Vs. INDU P. AND OTHERS
|
March 14, 2018 |
|
GREETA PRAKASH W/O PRAKASH Vs. T K RAHMATHULLA S/O THUNDUPARAKKAL MOHHAMED
|
February 27, 2018 |
|
GRIFFIN DEVELOPERS PRIVATE LIMITED Vs. UNION OF INDIA
|
October 3, 2018 |
|
GRIJU JOSEPH Vs. BENSON JOSEPH
|
June 7, 2018 |
|
GROUP MUKKADAN AND ANOTHER Vs. ZERITA ASHLIN ROCHA AND ANOTHER
|
February 1, 2018 |
|
GUILDSOFT TECHNOLOGIES LTD Vs. CHITHIRA THIRUNAL GRANDHASALA
|
July 17, 2018 |
|
GUILDSOFT TECHNOLOGIES LTD. Vs. SREE CHITHIRA THIRUNAL GRANDHASALA
|
July 17, 2018 |
|
GUNVANTH CHAND KHARIWAL Vs. STATE OF KERALA
|
April 11, 2018 |
|
GURUDARSHAN M Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
January 5, 2018 |
|
GURUSWAMY RAMASWAMY Vs. STATE OF KERALA
|
December 3, 2018 |
|
GURUVAYUR DEVASWOM Vs. VENUGOPAL T K
|
August 2, 2018 |
|
H D F C BANK LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY (TAXES)
|
June 11, 2018 |
|
H SOMANATHA Vs. STATE OF KERALA
|
July 4, 2018 |
|
H. GANESH KAMATH Vs. MAIMOONISA H.S. AND OTHERS
|
April 10, 2018 |
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HABEEB, S/O. HASSAN RAUTHER Vs. THE CHERIYANAD GRAMA PANCHAYATH
|
March 19, 2018 |
|
HABEEBULLAH Vs. MANNADI MUSLIM JAMA-ATH
|
July 5, 2018 |
|
HAJI P AHAMED MUSLIAR PATHADA S/O MUSAMMIL Vs. U T OF LAKSHADWEEP REPRESENTED BY ITS ADMINISTRATOR
|
February 19, 2018 |
|
HAJIRA Vs. THE AUTHORISED OFFICER, UNDER SARFAESI ACT
|
August 1, 2018 |
|
HAJIRA D/O RAYANMARAKKAR VEETTIL CHEKKU Vs. ANTO S/O NEDUMBARAYIL POULOSE
|
March 19, 2018 |
|
HALEEMA AND OTHERS Vs. JOY AND OTHERS
|
January 11, 2018 |
|
HAMEED KUTTY M S Vs. JOINT REGISTRAR OF CO-OP SOCIETIES (GENERAL), ERNAKULAM
|
June 26, 2018 |
|
HAMEED T.K @ ABOO Vs. NATIONAL INSURANCE CO. LTD.
|
April 4, 2018 |
|
HAMZA Vs. STATE OF KERALA
|
April 10, 2018 |
|
HAMZA AND OTHER Vs. STATE OF KERALA
|
October 31, 2018 |
|
HAMZA K. Vs. THE AGRICULTURAL OFFICER KRISHI BHAVAN, NILAMBUR
|
October 10, 2018 |
|
HAMZA. P. PERUNGADAN, S/O. HIDRU Vs. STATE OF KERALA AND OTHERS
|
March 19, 2018 |
|
HANEEF SHIROZ AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 23, 2018 |
|
HANEEFA A. Vs. THE STATE OF KERALA
|
August 10, 2018 |
|
HANEEFA, S/O. ABDUL AZEEZ Vs. STATE OF KERALA
|
March 14, 2018 |
|
HANEEFA.P.K Vs. DIVISIONAL FOREST OFFICER
|
October 23, 2018 |
|
HAPPY INDUSTRIES AND OTHERS Vs. STATE OF KERALA DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS,REPRESENTED BY THE SECRETARY, GOVERNMENT SECRETARIAT ANNEXURE, TRIVANDRUM
|
October 31, 2018 |
|
HAREESH S. Vs. STATE OF KERALA
|
February 5, 2018 |
|
HAREESHKUMAR Vs. STATE OF KERALA
|
November 9, 2018 |
|
HAREESHKUMAR AND OTHERS Vs. STATE OF KERALA
|
July 26, 2018 |
|
HAREESHKUMAR EMBRANTHIRI Vs. NARAYANAN NAMBOOTHIRI AND OTHERS
|
July 9, 2018 |
|
HARI KUMAR Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD.
|
January 24, 2018 |
|
HARI PRASAD Vs. THE DISTRICT COLLECTOR
|
November 2, 2018 |
|
HARI R NAIR Vs. DIRECTOR GENERAL, PANCHDEEP BHAWAN , ESI CORPORATION HQ OFFICE
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July 4, 2018 |
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HARIDAS Vs. STATE OF KERALA
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November 5, 2018 |
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HARIDAS @ DAS Vs. STATE OF KERALA
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July 30, 2018 |
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HARIDAS S/O VELAYUDHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF WATER RESOURCES
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March 7, 2018 |
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HARIDASAN. P.V. Vs. NAGARIPURAM SERVICE CO
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October 30, 2018 |
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HARIHARAN KARINTHA Vs. STATE OF KERALA
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October 5, 2018 |
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HARIKRISHNAN S/O. DINARAJAN AND ANR. Vs. STATE OF KERALA
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March 23, 2018 |
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HARIKRISHNAN. R.G. AND OTHERS Vs. UNION OF INDIA AND OTHERS
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February 7, 2018 |
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HARIKUMAR Vs. THE STATE OF KERALA
|
November 16, 2018 |
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HARIKUMAR S/O GOPINATHAN Vs. PATHANAMTHITTA DISTRICT CO OPERATIVE BANK LTD
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July 13, 2018 |
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HARILAL G. Vs. ASSISTANT COMMISSIONER OF POLICE, KOLLAM & ORS.
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March 2, 2018 |
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HARINDRA KUMAR SINGH Vs. THE UNION OF INDIA
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December 11, 2018 |
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HARIS Vs. RABIA
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December 18, 2018 |
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HARIS BABU, S/O KUNHIMOHAMMED Vs. STATE OF KERALA
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July 13, 2018 |
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HARIS C.P. Vs. SUB INSPECTOR OF POLICE
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September 19, 2018 |
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HARIS. C.V. Vs. STATE OF KERALA, REPRESENTED BY THE STATION HOUSE OFFICER, PANNIANKARA POLICE STATION
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October 24, 2018 |
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HARISANKAR RAJESH (MINOR) Vs. VINCENT JOHN K. AND OTHERS
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April 11, 2018 |
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HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
April 11, 2018 |
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HASEENA Vs. NEW INDIA ASSURANCE CO. LTD
|
August 2, 2018 |
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HASEENA BEEGUM P P Vs. GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY
|
March 2, 2018 |
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HASEENA BEEVI M. AND ANOTHER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
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April 10, 2018 |
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HASHID C K Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY
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August 10, 2018 |
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HASHID MON V Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
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August 6, 2018 |
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HASMA, S/O K A ALI Vs. STATE OF KERALA
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April 13, 2018 |
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HASNA S.K. Vs. S.K. HARIDAS AND ORS.
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October 8, 2018 |
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HASSAINAR.C.A., S/O.ANTHLU Vs. THE BRANCH MANAGER UNION BANK OF INDIA
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May 4, 2018 |
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HASSAN Vs. GEORGE JOSEPH & ORS.
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February 26, 2018 |
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HASSAN KOYA A.K. Vs. ERANHOLI KOYA
|
March 5, 2018 |
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HASSOUN MANUFACTURES INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
June 21, 2018 |
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HAZEENA K. D/O.KAMARUSAMAN Vs. DAVOOD A.K.
|
March 5, 2018 |
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HAZEENA NAZIR Vs. CITY POLICE COMMISIONER
|
September 27, 2018 |
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HDB FINANCIAL SERVICES LIMITED Vs. ESSCO MOTORS PVT LTD
|
July 11, 2018 |
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HDFC BANK LIMITED Vs. MANAF ARAKKAVEETTIL
|
March 23, 2018 |
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HEATHER LUIZ Vs. NIRENE DENNIS LUIZ
|
April 4, 2018 |
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HEERA LIFE STYLE (P) LTD Vs. CHIEF MANAGER, KERALA FINANCIAL CORPORATION
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March 23, 2018 |
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HEMALATHA RANKA Vs. UNION OF INDIA AND OTHERS
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June 14, 2018 |
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HEREDITARY TRUSTEE Vs. COMMISSIONER, MALABAR DEVASWOM BOARD AND OTHERS
|
April 13, 2018 |
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HERIDITORY TRUSTEE, SRI THRIPURANTHAKA DEVASWOM Vs. STATE OF KERALA
|
October 9, 2018 |
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HI-LITE REALTORS (INDIA) LLP Vs. REVENUE DIVISIONAL OFFICER
|
June 14, 2018 |
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HI-LITE REALTORS [INDIA] LLP Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
July 4, 2018 |
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HIDAYUTHUL MUSLIMEEN YATHEEMKHANA SANGHAM Vs. DISTRICT EDUCATIONAL OFFICER
|
January 23, 2018 |
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HIGHWAY GARDENS DRIVE LTD Vs. STATE OF KERALA
|
July 17, 2018 |
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HILAL BABU Vs. SINDHU @ LINTA
|
April 11, 2018 |
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HINDUSTAN INSECTICIDES LTD Vs. GENERAL SECRETARY, HIL CANTEEN EMPLOYEES UNION(CITU) AND OTHERS
|
June 11, 2018 |
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HINDUSTAN PAPER CORPORATION EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
|
October 16, 2018 |
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HINDUSTAN THERAPEUTICS (P) LTD. Vs. DIRECTOR OF ANIMAL HUSBANDRY, DIRECTORATE OF ANNUAL HUSBANDRY AND OTHERS
|
March 7, 2018 |
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HINDUSTAN UNILEVER LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 11, 2018 |
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HIROSHMI Vs. K.N. GOVINDAN
|
November 30, 2018 |
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HOSDURG PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. THE SUB INSPECTOR OF POLICE
|
December 6, 2018 |
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HOTEL ALAKANANDA Vs. COMMERCIAL TAX OFFICER
|
January 3, 2018 |
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HOTEL NEW INDRAPRASTHA REP BY ITS MANAGING PARTNER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
|
May 31, 2018 |
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HOTEL PANKAJ Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER & ORS.
|
June 29, 2018 |
|
HOTEL RANNI GATE(P) LTD RANNI Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE AND OTHERS
|
October 24, 2018 |
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HOTEL SOUPARNIKA RESTAURANT Vs. STATE OF KERALA
|
August 14, 2018 |
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HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED Vs. SUB REGISTRAR, SUB REGISTRY OFFICE, CHALAI, THIRUV
|
April 12, 2018 |
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HUSSAIN KUNHI S/O MOHAMMED Vs. ABDUL NAZAR S/O ANDRU
|
July 11, 2018 |
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HYDERALI Vs. THE SUB REGISTRAR WANDOOR, MALAPPURAM DISTRICT
|
October 10, 2018 |
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HYSANTH LOUIS Vs. STATE OF KERALA
|
November 28, 2018 |
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I K MUNEER PROPRIETOR PLASTOWARE TRADERS Vs. COMMERCIAL TAX OFFICER THIRD CIRCLE
|
March 9, 2018 |
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I MOHAMMED SULAIMAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
January 30, 2018 |
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I.C.I.C.I LOMBARD GENERAL INSURANCE CO. LTD. Vs. VINA DEVI AND OTHERS
|
January 23, 2018 |
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IBRAHEEM V.T. Vs. STATE OF KERALA AND OTHERS
|
February 28, 2018 |
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IBRAHIM Vs. PERUMATTOM MAHALLU JUMA-ATH COMMITTEE
|
June 5, 2018 |
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IBRAHIM Vs. STATE OF KERALA
|
October 9, 2018 |
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IBRAHIM Vs. STATE REPRESENTED BY CIRCLE INSPECTOR OF POLICE
|
February 22, 2018 |
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IBRAHIM Vs. KHADEEJA
|
November 8, 2018 |
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IBRAHIM HAJI Vs. STATE OF KERALA THROUGH THE STATION HOUSE OFFICER
|
April 3, 2018 |
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IBRAHIM SIDHIQUE Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
November 1, 2018 |
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IBRAHIM SIDHIQUE @ SIDHIQUE Vs. STATE OF KERALA
|
October 9, 2018 |
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IBRAYI AND OTHERS Vs. STATE S.I. OF POLICE
|
February 9, 2018 |
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IBRAYIN Vs. THITHUMMU
|
July 26, 2018 |
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IBS SOFTWARE SERVICES PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 20, 2018 |
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ICICI BANK PUSHPAMANGALAM ESTATE Vs. SAJEEV T R S/O RAJAPPAN
|
February 21, 2018 |
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ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. MUNEER C V S/O ABDULLA
|
June 6, 2018 |
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ILLATH PARAMBIL RAVI Vs. STATE OF KERALA
|
March 2, 2018 |
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ILLIAS K.P. AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
|
October 24, 2018 |
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IMELT EXTRUSIONS PVT. LTD. COMPANY PADY Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
January 5, 2018 |
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INASU. T.P. Vs. THE REGIONAL PASSPORT OFFICER
|
January 5, 2018 |
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INCHAPPARA SAND & GRANITES [P] LTD Vs. KALANJOOR GRAMA PANCHAYAT, KALANJOOR
|
July 23, 2018 |
|
INDIA BULLS HOUSING FINANCE LTD. Vs. ABDUL BASHEER & ORS.
|
July 16, 2018 |
|
INDIA COFFEE BOARD WORKERS CO Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
|
October 24, 2018 |
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INDIA COFFEE BOARD WORKERS CO Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, THIRUVANANTHAPURAM
|
October 24, 2018 |
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INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LT Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY
|
January 29, 2018 |
|
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
October 9, 2018 |
|
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
November 2, 2018 |
|
INDIA EVANGELICAL LUTHERAN CHURCH (IELC) AND OTHERS Vs. KERALA STATE POLICE CHIEF, POLICE HEAD QUARTERS, THIRUVANANTHAPURAM AND OTHERS
|
March 26, 2018 |
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INDIA INFOLINE FINANCE LTD Vs. COMMISSIONER OF POLICE KOCHI CITY, COCHIN
|
June 25, 2018 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND OTHERS Vs. T.B. ASSISE FRANCIS, S/O. T.P. BAPPU AND OTHERS
|
March 26, 2018 |
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INDIAN OVERSEAS BANK EDAVA BRANCH, REPRESENTED BY ITS MANAGER AND OTHERS Vs. KRISHNANKUTTY AND OTHERS
|
October 24, 2018 |
|
INDIAN RARE EARTHS LIMITED Vs. IRE STAFF AND WORKERS UNION
|
March 19, 2018 |
|
INDIAN MARITIME UNIVERSITY COCHIN CAMPUS, SOUTH END RECLAMATION AREA Vs. COCHIN PORT TRUST WILLINGTON ISLAND
|
September 11, 2018 |
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INDIRA P. AND OTHERS Vs. DISTRICT COLLECTOR, MALAPPURAM AND OTHERS
|
October 31, 2018 |
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INDU P.V. Vs. STATE OF KERALA AND OTHERS
|
February 1, 2018 |
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INDU S. Vs. STATE OF KERALA
|
July 9, 2018 |
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INDUS MULTI BUSINESS CENTRE (P) LTD Vs. UNION OF INDIA
|
March 27, 2018 |
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INDUS TOWERS LTD. Vs. ASSISTANT STATE TAX OFFICER
|
January 17, 2018 |
|
INJAMUH HAQUE Vs. STATE OF KERALA AND OTHER
|
July 2, 2018 |
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INNOVATIVE FOODS LIMITED Vs. UNION OF INDIA
|
July 6, 2018 |
|
INSTANT TEA EMPLOYEES SANGH Vs. TATA GLOBAL BEVERAGES LIMITED
|
April 4, 2018 |
|
INSTITUTE OF PHARMACEUTICAL SCIENCES REPRESENTED BY ITS DIRECTOR , GREGORY PAULOSE Vs. PHARMACY COUNCIL OF INDIA REPRESENTED BY ITS REGISTRAR, COMBINED COUNCIL BUILDING, KOTLA ROAD
|
July 2, 2018 |
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INTEGRAL TRADERS REPRESENTED BY PROPRIETOR Vs. COMMISSIONER OF CUSTOMS COCHIN
|
July 13, 2018 |
|
INTELLIGENCE OFFICER (IB), COMMERCIAL TAXES AND OTHERS Vs. MUHAMMED SAMEER PROPRIETOR
|
October 26, 2018 |
|
INTELLIGENCE OFFICER, SQAD NO. II DEPARTMENT OF COMMERCIAL TAXES AND OTHERS Vs. COCHIN BLUE METAL INDUSTRIES (P) LTD AND OTHERS
|
October 26, 2018 |
|
IPE JACOB S/O JACOB THOMAS Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
July 26, 2018 |
|
IQBAL B SON OF BEERAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 21, 2018 |
|
IRIN ANTONY Vs. UNIVERSITY OF CALICUT
|
March 19, 2018 |
|
ISHA BABY Vs. UNION OF INDIA & ORS.
|
March 14, 2018 |
|
ISHAQ Vs. THE STATE OF KERALA
|
August 2, 2018 |
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ISLAND AVIATION SERVICES LIMITED Vs. UNION OF INDIA REP BY SECRETARY TO GOVERNMENT
|
June 13, 2018 |
|
ISMAIL Vs. THE REGIONAL TRANSPORT AUTHORITY
|
October 17, 2018 |
|
ISMAIL Vs. STATE OF KERALA
|
November 19, 2018 |
|
ISMAIL E.R. Vs. STATE
|
March 20, 2018 |
|
ISMAIL HAJEE & ORS. Vs. THE DISTRICT COLLECTOR & ORS.
|
April 12, 2018 |
|
ISMAIL K, Vs. STATE OF KERALA
|
May 28, 2018 |
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ISMAIL KOZHUKKAL Vs. STATE OF KERALA
|
June 22, 2018 |
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ISMAIL, S/O BAPPUTTY Vs. PATTAMBI MUNICIPALITY
|
January 30, 2018 |
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ISMAYIL MUBARAK Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
November 1, 2018 |
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ISSAC CHACKO Vs. STATE OF KERALA AND OTHERS
|
July 30, 2018 |
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ISSAC THOMAS Vs. CHELLAPPAN AND OTHERS
|
October 24, 2018 |
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IVAN RATHINAM Vs. MILAN JOSEPH
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May 21, 2018 |
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J HARIKRISHNA PILLAI Vs. STATE OF KERALA
|
March 23, 2018 |
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J J FABRICS REPRESENTED BY ITS MANAGING DIRECTOR-J Vs. KERALA AUTHORITY FOR ADVANCE RULING
|
March 15, 2018 |
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J KUMARI Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
|
April 5, 2018 |
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J REGHU S/O N P JANARDANAN Vs. DIRECTOR
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February 8, 2018 |
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J VIJAYAMMA Vs. STATE OF KERALA
|
April 12, 2018 |
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J. BABU, HC QNO. 3229, PARIPPALLY POLICE STATION Vs. STATE
|
March 2, 2018 |
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J. LILLY Vs. JOSEPH
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June 19, 2018 |
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J. MINI Vs. STATE OF KERALA AND OTHERS
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May 21, 2018 |
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J. SARASAMMA Vs. CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE, SOUTHERN RAILWAYS, CHENNAI AND OTHERS
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October 24, 2018 |
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J.KRISHNANKUTTY Vs. MANEESH P.M.
|
November 5, 2018 |
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J.P. ANITHA BABU RAO Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND OTHERS
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February 8, 2018 |
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J.RAMKUMAR Vs. ASHOK JACOB, PADIPURACKAL HOUSE
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October 8, 2018 |
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J.S. JAYACHANDRAN AND OTHERS Vs. TEMPLE ADVISORY COMMITTEE, KOOTTAPPANA MAJOR SREE MAHADEVA TEMPLE, NEYYATTINKARA
|
February 19, 2018 |
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J.S.MONIMON Vs. D.R.JOHNDAS
|
October 17, 2018 |
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J.VIJAYAKUMAR Vs. STATE OF KERALA
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February 20, 2018 |
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JAAN OFFSET PRINTING (P) LTD Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
February 21, 2018 |
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JABBAR A K Vs. STATE OF KERALA REP BY SECRETARY
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July 5, 2018 |
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JACKSON D CRUZ Vs. STATE OF KERALA
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September 25, 2018 |
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JACKSON D.CRUZ Vs. STATE OF KERALA
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October 9, 2018 |
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JACOB BALRAJ Vs. LEVY PETER
|
October 23, 2018 |
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JACOB BOBBAN Vs. STATE OF KERALA
|
January 9, 2018 |
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JACOB CLEETUS, RANGEELA Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
June 22, 2018 |
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JACOB G ASSOCIATE PROFESSOR IN CHEMISTRY Vs. STATE OF KERALA
|
March 20, 2018 |
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JACOB KUNJU KUNJU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
June 21, 2018 |
|
JACOB T.K. Vs. INSTITUTE OF MANAGEMENT IN GOVERNMENT (IMG)
|
February 27, 2018 |
|
JACOB V VARGHESE @ JACOB S/O VADAKKATHU VARGHESE Vs. P T JOSEPH @ TOMY S/O THOMAS
|
June 28, 2018 |
|
JAFFER SADHIQUE B. Vs. STATE OF KERALA
|
November 28, 2018 |
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JAFRED NETTO Vs. STATE OF KERALA
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July 27, 2018 |
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JAGADAMMA D/O BHARGAVI AMMA Vs. INDIRA D/O MADHAVI AMMA
|
February 15, 2018 |
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JAGANNIVASAN A Vs. STATE INFORMATION COMMISSIONER STATE INFORMATION COMMISSION
|
December 4, 2018 |
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JAHAMGEER. M Vs. STATE OF KERALA
|
November 5, 2018 |
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JAIN THOMAS Vs. LISSAMMA
|
February 21, 2018 |
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JAISON Vs. STATE OF KERALA
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November 9, 2018 |
|
JAISON Vs. SAFIYA
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June 25, 2018 |
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JAISON Vs. JOMMY
|
March 6, 2018 |
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JAISON JOSEPH Vs. STATE OF KERALA
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July 26, 2018 |
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JAISON P.S. Vs. STATE OF KERALA, REPRESENTED BY THE INSPECTOR OF POLICE
|
October 31, 2018 |
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JAISON V. JOSE Vs. STATE OF KERALA AND OTHERS
|
February 6, 2018 |
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JALAJA G PRABHU Vs. BOARD OF TRUSTEES
|
June 1, 2018 |
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JALAJA GOPAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
November 14, 2018 |
|
JALAL Vs. NEW INDIA ASSURANCE CO LTD
|
June 20, 2018 |
|
JALEESA N.P. AND OTHERS Vs. T. GANGADHARAN AND OTHERS
|
February 20, 2018 |
|
JAMA-ATH HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
July 12, 2018 |
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JAMAL Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
January 31, 2018 |
|
JAMALUDDEEN AND OTHER Vs. FATHIMA
|
February 8, 2018 |
|
JAMALUDDIN S/O KASSIM PILLAI Vs. ASUMA BEEVI NOORJAHAN
|
July 6, 2018 |
|
JAMALUDHEEN. K.V Vs. STATE OF KERALA
|
February 20, 2018 |
|
JAMEELA Vs. REGIONAL TRANSPORT AUTHORITY AND OTHERS
|
March 13, 2018 |
|
JAMEELA Vs. NAZER KOTTARATH
|
November 9, 2018 |
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JAMES AND CHACKO, S/O. MATHAI Vs. STATE OF KERALA
|
February 2, 2018 |
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JAMES ANTONY Vs. IDUKKI DISTRICT SPICES MARKETING SOCIETY PULIYANMALA AND ANR.
|
May 25, 2018 |
|
JAMES JOSEPH AND OTHER Vs. REGIN JOSEPH
|
July 24, 2018 |
|
JAMES LUKOSE AND OTHERS Vs. BEELA JAMES
|
March 12, 2018 |
|
JAMES M.J. @ CHACKO Vs. CHERUPUZHA GRAMA PANCHAYATH COMMITTEE
|
September 26, 2018 |
|
JAMES MATHEW S/O N J MATHEW Vs. STATE OF KERALA
|
July 17, 2018 |
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JAMES P.V. Vs. STATE OF KERALA AND OTHERS
|
February 8, 2018 |
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JAMES VARGHESE Vs. STATE OF KERALA
|
November 2, 2018 |
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JAMES VARGHESE Vs. STATE OF KERALA AND OTHERS
|
March 16, 2018 |
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JAMI ABDUL JALEEL Vs. RAFEEDAH FATHUDDIN P.P.T.
|
February 9, 2018 |
|
JAMSHEELA AND OTHERS Vs. ABOOBACKER SIDHIQUE
|
March 12, 2018 |
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JANAKEEYA CO Vs. PRESIDENT, JANAKEEYA CO
|
March 6, 2018 |
|
JANAKEEYA CO-OPERATIVE URBAN SOCIETY LTD Vs. PRESIDENT, JANAKEEYA CO-OPERATIVE URBAN SOCIETY LT
|
March 6, 2018 |
|
JANAKI Vs. C A GOPI
|
December 19, 2018 |
|
JANAKI AND OTHERS Vs. RAJMOHAN
|
April 4, 2018 |
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JANAKI MENON W/O KESAVANKUTTY MENON Vs. DINESHKUMAR S/O LATE CHANDRAVALLY AMMA
|
July 24, 2018 |
|
JANAKI, KOTTASSERIL Vs. MATHEW VARGHESE, KANDANTHINKARA HOUSE
|
July 6, 2018 |
|
JANARDHANAN Vs. P. SADANANDAN AND ORS.
|
December 17, 2018 |
|
JANARDHANAN Vs. STATE OF KERALA AND OTHERS
|
July 25, 2018 |
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JANARDHANAN NAIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
June 27, 2018 |
|
JANARDHANAN NAMBOOTHIRI & Vs. THE DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD, NANTHENCODE AND OTHERS
|
April 3, 2018 |
|
JANARDHANAN S/O SIVARAMAN Vs. SUNIL DUTT S/O VIJAYARENGAN
|
July 12, 2018 |
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JANARDHANAN, S/O. BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
September 12, 2018 |
|
JANCY KURIAN Vs. STATE OF KERALA
|
February 21, 2018 |
|
JANCY MARTIN AND OTHER Vs. DISTRICT COLLECTOR ERNAKULAM AND OTHERS
|
October 31, 2018 |
|
JANE CHACKUPURAKAL Vs. MAX GEORGE
|
June 27, 2018 |
|
JANESH P.S. Vs. SULTHAN BATHERY MUNICIPALITY REPRESENTED BY ITS SECRETARY AND OTHERS
|
October 30, 2018 |
|
JANTISH M.T Vs. KERALA STATE CO
|
February 8, 2018 |
|
JASIR AND OTHERS Vs. SUB INSPECTOR OF POLICE MUKKOM POLICE STATION AND OTHERS
|
October 26, 2018 |
|
JASMI, D/O HUSSAIN Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
|
July 3, 2018 |
|
JASMINE ALEX ARTHANAKUNNEL NIRMALALAYAM Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
January 11, 2018 |
|
JASMINE ALEX ARTHANAKUNNEL NIRMALALAYAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
March 12, 2018 |
|
JASNA J P Vs. ASSISTANT EDUCATIONAL OFFICER
|
August 2, 2018 |
|
JASON GODFREY Vs. MAHATMA GANDHI UNIVERSITY
|
April 5, 2018 |
|
JATHAVEDAN NAMBOOTHIRI Vs. COCHIN DEVASWOM BOARD
|
September 10, 2018 |
|
JAYA @ SUMA AND OTHERS Vs. THOMAS K.A., S/O. ANTONY AND OTHERS
|
March 15, 2018 |
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JAYA PAL Vs. STATE OF KERALA
|
July 24, 2018 |
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JAYA S PILLAI, W/O SANKUNNI PILLAI Vs. CIRCLE INSPECTOR OF POLICE, CHAVARA POLICE STATION
|
June 7, 2018 |
|
JAYA V.S., BRANCH MANAGER, PATHANAMTHITTA DISTRICT CO Vs. PATHANAMTHITTA DISTRICT CO
|
March 5, 2018 |
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JAYACHANDRAKURUP Vs. STATE OF KERALA
|
June 22, 2018 |
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JAYACHANDRAN Vs. STATE OF KERALA
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December 12, 2018 |
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JAYACHANDRAN Vs. PYARIJAN
|
November 5, 2018 |
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JAYACHANDRAN Vs. STATE OF KERALA
|
April 12, 2018 |
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JAYACHANDRAN @ KANNAN Vs. STATE OF KERALA
|
April 4, 2018 |
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JAYACHANDRAN B. S/O. BALASUNDARAN Vs. KRISHNA KISHORE, S/O. NARAYANAN N.G.
|
January 17, 2018 |
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JAYACHANDRAN C ASSISTANT ENGINEER (CIVIL) GREATER COCHIN DEVELOPMENT AUTHORITY Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
July 20, 2018 |
|
JAYACHANDRAN K Vs. THE MANAGING DIRECTOR
|
November 8, 2018 |
|
JAYACHANDRAN NAIR B Vs. UNION OF INDIA
|
October 4, 2018 |
|
JAYACHANDRAN, S/O.JANAKIAMMA Vs. THE JOINT REGIONAL TRANSPORT OFFICER SRTO
|
October 9, 2018 |
|
JAYADAS, S/O. PRABHAKARAN Vs. SREELATHA JAYADAS, D/O.SREEDHARAN
|
October 9, 2018 |
|
JAYADEVAN, S/O. VISWANATHAN Vs. STATE OF KERALA
|
July 18, 2018 |
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JAYAGANESH Vs. STATE OF KERALA
|
September 19, 2018 |
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JAYAKRISHNAN Vs. PRIYADARSINI JAYAKRISHNAN
|
February 14, 2018 |
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JAYAKRISHNAN V Vs. CENTRAL UNIVERSITY OF KERALA
|
January 8, 2018 |
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JAYAKRISHNAN, S/O. SUBRAMANIAN AND OTHER Vs. STATE OF KERALA AND OTHER
|
June 18, 2018 |
|
JAYAKUMAR Vs. STATE OF KERALA
|
November 29, 2018 |
|
JAYAKUMAR Vs. THE EXCISE COMMISSIONER
|
November 15, 2018 |
|
JAYAKUMAR J.R., S/O JANARDANAN PILLAI Vs. KOLLAM CITY POLICE COMMISSIONER
|
November 1, 2018 |
|
JAYAKUMAR NAIDU, ELECTRICITY WORKER Vs. KERALA STATE ELECTRICITY BOARD
|
January 12, 2018 |
|
JAYAKUMAR, S/O. RAVEENDRANPILLAI ANATTUVILA VEEDU Vs. THE STATE OF KERALA
|
January 6, 2018 |
|
JAYAMOL JOSEPH W/O JOSEPH CHACKO Vs. LAJI MON S/O CHOORAKKAL PHILIP
|
March 8, 2018 |
|
JAYAN Vs. SECRETARY, VALLIKKUNNU GRAMA PANCHAYATH VALLIKKUNNU P O
|
June 12, 2018 |
|
JAYAN S/O. BHASKARAN AND OTHERS Vs. STATE OF KERALA,
|
February 14, 2018 |
|
JAYAN V.M @ JAYASOORYA Vs. UNION OF INDIA
|
October 4, 2018 |
|
JAYANANDAN, S/O NARAYANAN AND ORS. Vs. PONNAMMA, W/O THIRUMENI AND ORS.
|
January 29, 2018 |
|
JAYANTH C.P. Vs. THE CALICUT CO-OPERATIVE URBAN BANK LTD.
|
September 10, 2018 |
|
JAYANTHI KUMARI Vs. ANIL KUMAR AND OTHER
|
January 15, 2018 |
|
JAYAPRAKASH S S/O K SADANANDAN Vs. BINDU LEKHA V R D/O RADHA
|
February 28, 2018 |
|
JAYAPRASAD K.B. Vs. STATE OF KERALA AND ORS.
|
April 10, 2018 |
|
JAYARAJ Vs. STATE OF KERALA
|
September 24, 2018 |
|
JAYARAJ Vs. STATE OF KERALA
|
December 4, 2018 |
|
JAYARAJ KARIPARAMBATH AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 7, 2018 |
|
JAYARAJ, S/O KUNJAPPAN Vs. STATE OF KERALA
|
September 27, 2018 |
|
JAYARAJAN @ KUNJUMON Vs. STATE OF KERALA
|
March 20, 2018 |
|
JAYARAJAN P. Vs. STATE OF KERALA
|
November 1, 2018 |
|
JAYARAM.K.S Vs. STATE OF KERALA
|
September 10, 2018 |
|
JAYASANKER Vs. STATE OF KERALA
|
August 1, 2018 |
|
JAYASREE Vs. THE UNION OF INDIA
|
July 10, 2018 |
|
JAYASREE Vs. RANJIT
|
November 5, 2018 |
|
JAYASREE Vs. UNION OF INDIA,
|
December 6, 2018 |
|
JAYASREE AND OTHERS Vs. MOHAMMED SHAREEF AND OTHERS
|
May 23, 2018 |
|
JAYASREE T W/O R MOHAN KUMAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
JAYASREE, SREE HARI Vs. K R THANKAMMA AMMA, (DIED)
|
August 1, 2018 |
|
JAYASREE.K Vs. SPECIAL DEPUTY TAHASILDAR & ORS.
|
April 2, 2018 |
|
JAYESH Vs. STATE OF KERALA
|
September 6, 2018 |
|
JAYESH KUMAR @ JAYES KUTTAMATH S/O K P SUKUMARA PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 20, 2018 |
|
JAZEENA K.V. Vs. THE ASSISTANT EDUCATIONAL OFFICER, KUTTIPURAM AND ORS.
|
March 14, 2018 |
|
JAZIM LATHEEF Vs. STATE OF KERALA AND OTHER
|
November 1, 2018 |
|
JEE G Vs. STATE OF KERALA
|
June 4, 2018 |
|
JEE G Vs. STATE OF KERALA
|
April 11, 2018 |
|
JEEJA RADHAKRISHNAN Vs. CHETTIKULANGARA GRAMA PANCHAYATH AND OTHERS
|
July 24, 2018 |
|
JEEJO RAVEENDRAN DEPUTY MANAGER Vs. THE CHIEF EXECUTIVE OFFICER VEGETABLES AND FRUITS PROMOTION COUNCIL AND OTHERS
|
March 22, 2018 |
|
JEEJU N K Vs. INDIAN OIL CORPORATION
|
March 19, 2018 |
|
JEEVA SANTHOSH Vs. NOMY JOPPAN
|
November 8, 2018 |
|
JEFFIN THOMAS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KOTTAYAM
|
July 18, 2018 |
|
JENIN MON Vs. STATE OF KERALA AND OTHER
|
April 5, 2018 |
|
JERI CHERIYAN Vs. STATE OF KERALA
|
December 21, 2018 |
|
JERRY EASO OMMEN Vs. STATE OF KERALA
|
September 5, 2018 |
|
JESEENTHA Vs. DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, THRISSUR
|
July 16, 2018 |
|
JESHY C O Vs. UNION OF INDIA
|
December 5, 2018 |
|
JESLIN JOSE A. Vs. COCHIN PORT TRUST WILLINGTON ISLAND
|
October 3, 2018 |
|
JESSAMMA JOSEPH, W/O. K.T. CHERIAN Vs. VAZHAPPALLY SERVICE CO
|
June 27, 2018 |
|
JESSI MANAPPATTI @ JESSI ARAVIND Vs. BABU
|
July 4, 2018 |
|
JESSILKAITAR Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 10, 2018 |
|
JESSIYA Vs. C A SALIM
|
April 11, 2018 |
|
JESSY PAUL D/O THANIPILLY MAGGI THOMAS Vs. PAUL JOHNY S/O CHOONDAL JOHNY POULOSE
|
February 28, 2018 |
|
JESSY THOMAS AND OTHERS Vs. REVENUE DIVISIONAL OFFICER/SUB DIVISIONAL MAGISTRATE OFFICE OF THE REVENUE DIVISIONAL OFFICER AND OTHERS
|
October 30, 2018 |
|
JESSY. V. Vs. STATE OF KERALA OTHERS
|
March 8, 2018 |
|
JESWIN P JOSEPH Vs. IDUKKI DISTRICT CO-OPERATIVE BANK LTD
|
February 5, 2018 |
|
JIBU D. MATHEW Vs. STATE
|
February 22, 2018 |
|
JIBY JOHN Vs. MINCY M.L.
|
October 10, 2018 |
|
JIHAD AND OTHERS Vs. BEERAN AND OTHERS
|
February 7, 2018 |
|
JIJI A. Vs. STATE OF KERALA
|
November 5, 2018 |
|
JIJI CHACKO Vs. STATE OF KERALA
|
November 5, 2018 |
|
JIJI CHACKO Vs. FOREST RANGE OFFICER AND OTHERS
|
June 14, 2018 |
|
JIJI GEORGE Vs. STATE OF KERALA AND OTHERS
|
June 26, 2018 |
|
JIJI K.N. @ JOSEPH K.N. AND OTHERS Vs. VALSALA @ ANIKUTTY
|
February 6, 2018 |
|
JIJI MON VARGHESE Vs. STATE OF KERALA AND OTHERS
|
June 25, 2018 |
|
JIJIMON Vs. CELIN ANTONY
|
February 15, 2018 |
|
JIJIN DAS Vs. KERALA STATE CO
|
April 4, 2018 |
|
JIJITH Vs. STATE OF KERALA
|
December 21, 2018 |
|
JIJO NELSON @ THYBU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 13, 2018 |
|
JIJO VARGHEESE Vs. MINU THOMAS
|
November 15, 2018 |
|
JIJU LUKOSE Vs. THE REGISTRAR OF BIRTH AND DEATHS KIDANGOOR GRAMA PANCHAYAT AND OTHERS
|
March 13, 2018 |
|
JIJU LUKOSE S/O GEORGE LUKOSE Vs. REGISTRAR OF BIRTH AND DEATHS, KIDANGOOR GRAMA PANCHAYAT
|
June 8, 2018 |
|
JILJET Vs. STAMPHEN GEORGE
|
October 17, 2018 |
|
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYATH CHITTOOR
|
November 28, 2018 |
|
JILMON JOHN Vs. DISTRICT POLICE CHIEF KOTTAYAM DISTRICT
|
October 12, 2018 |
|
JIMESH P C Vs. AUTHORISED OFFICER, PNB HOUSING FINANCE LTD
|
July 13, 2018 |
|
JIMMY DAVID CHAKKIYATH Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
|
January 16, 2018 |
|
JIMMY KURIAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT, GOVERNMENT SECRETARIAT, AND OTHERS
|
October 26, 2018 |
|
JIMSHITH LAL Vs. C.K SHABEENA
|
November 5, 2018 |
|
JINASH BABU N T Vs. STATE BANK OF TRAVANCORE
|
July 17, 2018 |
|
JINEESH SUREDNRAN Vs. STATE OF KERALA AND OTHERS
|
October 24, 2018 |
|
JINO SEBASTIAN Vs. STATE OF KERALA
|
July 11, 2018 |
|
JINU THOMOS, S/O. THOMAS Vs. STATE OF KERALA AND OTHERS
|
January 5, 2018 |
|
JISHA Vs. RAJENDRA BABU
|
June 11, 2018 |
|
JISHA JAMES Vs. CHANCELLOR APARTMENT OWNERS ASSOCIATION AND OTHERS
|
July 2, 2018 |
|
JISHA K K Vs. PRAJEESH C
|
July 11, 2018 |
|
JISHA K. AND OTHERS Vs. THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION AND OTHERS
|
March 28, 2018 |
|
JISHA MOL V M Vs. DISTRICT COLLECTOR, KAKKANAD, ERNAKULAM
|
August 1, 2018 |
|
JISHA SATHEESH Vs. SANTHOSH KUMAR KALLELI VEEDU, CLAPPANA VADAKKU
|
January 23, 2018 |
|
JISHA U D/O ABDUL SALAM Vs. DISTRICT POLICE CHIEF
|
July 5, 2018 |
|
JISMY JOSE, KALANCHERY HOUSE, MARAMCODE Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 10, 2018 |
|
JITHIN Vs. ORIENTAL INSURANCE CO. LTD.
|
January 31, 2018 |
|
JITHIN P AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND OTHERS
|
March 15, 2018 |
|
JITHIN RAJ Vs. STATE OF KERALALABIC
|
November 14, 2018 |
|
JITHIN RAJ.P.B Vs. REGIONAL OFFICER
|
December 17, 2018 |
|
JITHU J.PURAYIDOM Vs. SUB INSPECTOR OF POLICE
|
September 24, 2018 |
|
JIVIN, JANARDHANAN Vs. THE ORIENTAL INSURANCE CO. LTD.
|
June 11, 2018 |
|
JOB JOSE Vs. SUDHARMAN
|
June 19, 2018 |
|
JOBIN Vs. JOMOL AND ANR.
|
July 23, 2018 |
|
JOBY @ THOMAS Vs. STATE OF KERALA
|
March 21, 2018 |
|
JOBY P F Vs. HINDUSTAN PETROLEUM CORPORATION LTD
|
July 6, 2018 |
|
JOBY P. SAM Vs. THE REGIONAL TRANSPORT AUTHORITY
|
April 10, 2018 |
|
JOBY MATHEW Vs. STATE OF KERALA
|
November 16, 2018 |
|
JOE MATHEW JOSEPH ELOOKUNNEL Vs. UNITED INDIA INSURANCE CO.LTD. ORISON COMPLEX
|
June 12, 2018 |
|
JOEL S JOY S/O JOY JOSEPH Vs. BANK OF BARODA KURUPPUNTHARA BRANCH
|
February 15, 2018 |
|
JOHN Vs. FEENA
|
July 18, 2018 |
|
JOHN BRITTO AMBROSE Vs. UNION OF INDIA
|
November 22, 2018 |
|
JOHN DISTILLERIES PVT LTD Vs. STATE OF KERALA
|
March 27, 2018 |
|
JOHN JOHN Vs. STATE OF KERALA
|
June 18, 2018 |
|
JOHN JOSEPH Vs. SHINY MATHEW
|
March 27, 2018 |
|
JOHN MATHEW Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENE
|
May 21, 2018 |
|
JOHN MATHEW Vs. KOTTAYAM DISTRICT CONSUMER AND PASSENGER WELFARE SOCIETY REPRESENTED BY SECRETARY
|
July 5, 2018 |
|
JOHN MATHEW Vs. TAHSILDAR
|
January 30, 2018 |
|
JOHN MATHEW VARIPALAKKAL HOUSE Vs. P T ANIYANKUNJU
|
July 3, 2018 |
|
JOHN SALES S/O K C FRANCIS Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
August 6, 2018 |
|
JOHN THOMAS Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
JOHNSON JOSE @ MATHEW S/O JOSEPH Vs. LOVELY THOMAS @ ROSE D/O THOMAS
|
March 2, 2018 |
|
JOHNSON KURIAKOSE Vs. FR THOMAS PAUL RAMBAN
|
December 18, 2018 |
|
JOHNSON MATHEW Vs. STATE OF KERALA
|
October 1, 2018 |
|
JOHNSON S Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
December 5, 2018 |
|
JOHNSON S/O KOMBAN JOSEPH Vs. DHAKSHINAMOORTHY
|
July 24, 2018 |
|
JOHNSON S/O KURIAN Vs. FOREST RANGE OFFICER
|
June 11, 2018 |
|
JOHNSON V.S. Vs. STATE OF KERALA
|
September 26, 2018 |
|
JOHNSON.K.E. S/O. EASHI, KURISINGAL Vs. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION, TRIVANDRUM AND OTHER
|
April 10, 2018 |
|
JOHNY Vs. STATE OF KERALA
|
February 5, 2018 |
|
JOHNY ALEX @ DENNY Vs. STATE OF KERALA
|
April 13, 2018 |
|
JOHNY JOSEPH S/O. JOSEPH Vs. STATE OF KERALA
|
January 9, 2018 |
|
JOHNY K.O. Vs. BIJI ANILKUMAR AND OTHERS
|
June 19, 2018 |
|
JOHNY P.R. Vs. STATE OF KERALA
|
September 19, 2018 |
|
JOHNY VARGHESE Vs. STATE OF KERALA, REP. BY ITS SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
|
October 26, 2018 |
|
JOHNY, S/O.NAMBADAN OUSEPH Vs. SURABHI MOVIES, SOUTH JUNCTION
|
June 30, 2018 |
|
JOICE Vs. SUB COLLECTOR AND MAINTENANCE TRIBUNAL
|
September 28, 2018 |
|
JOICE JOSEPH Vs. AYARKUNNAM GRAMA PANCHAYATH
|
March 5, 2018 |
|
JOICE P ., D/O. PONNAMMA Vs. SUB COLLECTOR AND MAINTENANCE TRIBUNAL NEDUMANGADU
|
November 28, 2018 |
|
JOINT DIRECTOR OF KERALA, STATE AUDIT TRAVANCORE DEVASWOM BOARD AUDIT Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD NANTHENCODE, THIRUVANANTHAPURAM
|
May 21, 2018 |
|
JOINT REGIONAL TRANSPORT OFFICER (TAXATION OFFICER) Vs. SHAIJU T.C S/O. CHAKKUNNI
|
August 7, 2018 |
|
JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES Vs. AKALAKUNNAM VILLAGE SERVICE CO-OPERATIVE BANK LTD.
|
August 20, 2018 |
|
JOJI P.J. Vs. THE VANDENMEDU GRAMA PANCHAYAT
|
September 26, 2018 |
|
JOLLY SAMUEL Vs. SAMUEL JOHN AND ANOTHER
|
February 8, 2018 |
|
JOMMY Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
|
January 19, 2018 |
|
JOMON, S/O. RAJU AND OTHERS Vs. SAJINI SAJAN, W/O. SAJAN AND OTHERS
|
April 10, 2018 |
|
JOMY JOHNY Vs. STATE OF KERALA
|
September 24, 2018 |
|
JOMY MATHEW Vs. ERATTUPETTA MUNICIPALITY, MUNICIPAL OFFICE BUILDING
|
June 25, 2018 |
|
JOONUS Vs. STATE OF KERALA
|
May 23, 2018 |
|
JOS PRASAD AND OTHER Vs. SAJU SEBASTIAN AND OTHERS
|
February 28, 2018 |
|
JOSE Vs. STATE OF KERALA
|
June 29, 2018 |
|
JOSE Vs. WILLIAMS DANIEL
|
July 23, 2018 |
|
JOSE Vs. STATE OF KERALA
|
January 6, 2018 |
|
JOSE Vs. STATE OF KERALA
|
January 12, 2018 |
|
JOSE ANOOB M.S AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
JOSE C.E., S/O. CHERUVATHUR EYYAPPAN Vs. STATE CHIEF INFORMATION COMMISSION KERALA
|
October 10, 2018 |
|
JOSE CHERIAN Vs. ADDITIONAL REGISTERING AUTHORITY
|
May 24, 2018 |
|
JOSE JOHN Vs. THE DISTRICT EXECUTIVE OFFICER
|
November 2, 2018 |
|
JOSE K PETER Vs. PAULSON PETER
|
March 28, 2018 |
|
JOSE K.S AND OTHERS Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
June 25, 2018 |
|
JOSE MATHEW Vs. ASSISTANT COMMISSIONER, KVAT SPECIAL CIRCLE
|
April 13, 2018 |
|
JOSE MATHEW Vs. STATE OF KERALA
|
January 17, 2018 |
|
JOSE N J Vs. DISTRICT EDUCATIONAL OFFICER
|
July 4, 2018 |
|
JOSE NJ S/O LATE JOSEPH @ NELLISSERI JOSEPH Vs. PNA VIJAYARAMAN S/O. POTTAMMAL NECHIPARAMBIL
|
January 16, 2018 |
|
JOSE P.GEORGE Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHER
|
May 28, 2018 |
|
JOSE P.SAMUEL AND OTHERS Vs. E.T. THOMAS AND OTHERS
|
July 16, 2018 |
|
JOSE PAUL Vs. PAUL
|
July 11, 2018 |
|
JOSE PAUL Vs. STATE TAX OFFICER, FORMERLY
|
June 28, 2018 |
|
JOSE PHILIP Vs. THODUPUZHA TALUK CO-OPERATIVE RUBBER MARKETING SOCIETY
|
July 4, 2018 |
|
JOSE S/O ANTONY Vs. MAINTENANCE APPELLATE TRIBUNAL COLLECTORATE, AYYANTHOLE
|
July 3, 2018 |
|
JOSE S/O DEVASSY Vs. K W JOSEPH AND ELIYAKUTTY TRUST
|
August 6, 2018 |
|
JOSE SANTY Vs. LAND ACQUISITION OFFICER AND TAHSILDAR
|
January 18, 2018 |
|
JOSE VETTIKKAT, TECHNO RUBBERS, EDAYAR, ALUVA Vs. STATE OF KERALA
|
July 2, 2018 |
|
JOSE, S/O AVITTATHUKARAN ANTONY Vs. JOSE, S/O NETTAPRAMBAN OUSEP
|
August 2, 2018 |
|
JOSE. K. AUGUSTINE, S/O. AUGUSTINE AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
January 29, 2018 |
|
JOSE.B.J Vs. SUB-REGISTRAR, OFFICE OF THE AGALI SUB REGISTRAR
|
December 19, 2018 |
|
JOSEPH Vs. ANTONY JOSEPH PAIKKADEYIL HOUSE, IRUMAPRA KARA
|
May 22, 2018 |
|
JOSEPH Vs. SHYCY
|
July 25, 2018 |
|
JOSEPH Vs. STATE OF KERALA
|
October 22, 2018 |
|
JOSEPH Vs. COMMISSIONER OF LAND REVENUE AND OTHERS
|
June 28, 2018 |
|
JOSEPH Vs. K.V. JOHN @ JOHNY
|
February 20, 2018 |
|
JOSEPH Vs. STATE OF KERALA
|
September 11, 2018 |
|
JOSEPH @ EPPACHAN S/O. JOSEPH Vs. THE SUB INSPECTOR OF POLICE CHOKLY POLICE STATION
|
April 10, 2018 |
|
JOSEPH @ SANTOCHAN Vs. STATE OF KERALA
|
March 20, 2018 |
|
JOSEPH @ SHIJU MATHEW Vs. K U MARY @ MINI
|
March 16, 2018 |
|
JOSEPH ABRAHAM AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 6, 2018 |
|
JOSEPH ABRAHAM S/O ABRAHAM Vs. MAZHUVANNOOR GRAMA PANCHAYATH AIRAPURAM REPRESENTED BY ITS SECRETARY
|
May 22, 2018 |
|
JOSEPH ANTONY Vs. V.M. VARGHESE
|
February 14, 2018 |
|
JOSEPH CHACKO ALIAS SABU CHACKO Vs. THE ENVIRONMENTAL ENGINEER AND OTHERS
|
February 21, 2018 |
|
JOSEPH CHACKO ALIAS SABU CHACKO Vs. KURICHY GRAMA PANCHAYATH AND OTHERS
|
January 4, 2018 |
|
JOSEPH FRANCIS Vs. ERUMELY GRAMA PANCHAYATH
|
August 13, 2018 |
|
JOSEPH GEORGE Vs. STATE OF KERALA
|
October 16, 2018 |
|
JOSEPH JOHN Vs. STATE OF KERALA, REPRESENTED BY PUBIC PROSECUTOR
|
June 25, 2018 |
|
JOSEPH JOHN Vs. THE JOINT REGISTRAR (GENERAL)
|
February 21, 2018 |
|
JOSEPH JOHN S/O JOSEPH Vs. AUTHORIZED OFFICER CATHOLIC SYRIAN BANK
|
January 23, 2018 |
|
JOSEPH JORDAN COREYA MANAPPURATH HOUSE Vs. STATE OF KERALA REP BY SUB INSPECTOR OF POLICE ERNAKULAM TOWN NORTH POLICE STATION
|
January 16, 2018 |
|
JOSEPH M KALLIVAYALIL MANAGING DIRECTOR GLEN ROACK RUBBER PRODUCTS PVT LTD Vs. KERALA STATE ELECTRICITY BOARD LTD
|
July 24, 2018 |
|
JOSEPH M.A., PHYSICAL EDUCATION TEACHER Vs. STATE OF KERALA
|
October 10, 2018 |
|
JOSEPH MAANI, S/O. MANI MATTATHIL Vs. M.I. PHILIP, S/O. ITTYKUNJU AND OTHERS
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April 6, 2018 |
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JOSEPH POTHEN, S/O OF LATE POTHEN THOMA Vs. WELFARE FUND INSPECTOR, KERALA TODDY WORKERS WELFARE FUND BOARD
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July 19, 2018 |
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JOSEPH S/O.LATE JOHN Vs. CICILY JOHN W/O.LATE JOHN
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October 9, 2018 |
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JOSEPH SEBASTIAN Vs. THE REGIONAL TRANSPORT OFFICER, KOTTAYAM
|
October 10, 2018 |
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JOSEPH SEBASTIN Vs. STATE OF KERALA AND OTHERS
|
July 20, 2018 |
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JOSEPH THOMAS Vs. JOINT REGIONAL TRASNPORT OFFICER
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November 27, 2018 |
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JOSEPH THOMAS Vs. M. RADHAKRISHNAN
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August 8, 2018 |
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JOSEPH THOMAS S/O JOSEPH Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
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August 6, 2018 |
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JOSEPH. A.D. Vs. STATE OF KERALA AND OTHERS
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March 6, 2018 |
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JOSHI Vs. SHEEBA
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June 21, 2018 |
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JOSHIMON, S/O. DEVASSIA Vs. STATE OF KERALA, REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND OTHERS
|
January 10, 2018 |
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JOSHIMON, S/O. DEVASSIA Vs. STATE OF KERALA
|
January 10, 2018 |
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JOSHUA SAM KOSHY Vs. STATE OF KERALA
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November 26, 2018 |
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JOSHY Vs. ST.PETERS & ST.PAULS CHURCH KOZHIPPILLY
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October 10, 2018 |
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JOSHY AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 21, 2018 |
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JOSHY JOSEPH Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
October 15, 2018 |
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JOSHY VARGHESE Vs. PURAPUZHA GRAMA PANCHAYATH AND OTHERS
|
June 11, 2018 |
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JOSHY VARGHESE Vs. MAR GEORGE ALANCHERRY
|
February 22, 2018 |
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JOSNA J.P. Vs. ASSISTANT EDUCATIONAL OFFICER, PALAKKAD DISTRICT AND OTHERS
|
February 14, 2018 |
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JOSSEY RAPHEAL Vs. KERALA STATE ELECTRICITY BOARD
|
January 18, 2018 |
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JOSSY CHACKO S/O C CHACKO Vs. STATE OF KERALA REPRESENTED BY SECRETARY DEPARTMENT OF REVENUE
|
July 17, 2018 |
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JOTHI KUMAR S Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
|
June 11, 2018 |
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JOY Vs. PRINCY SHAJI
|
January 5, 2018 |
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JOY Vs. VENUGOPALAN
|
January 10, 2018 |
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JOY @ MATTATHIL KURIYAKOSE Vs. STATE OF KERALA
|
February 28, 2018 |
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JOY A Vs. BRANCH MANAGER, CATHOLIC SYRIAN BANK LTD, MANNANTHALA BRANCH
|
July 11, 2018 |
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JOY ALUKKAS CHELAKKOTTUKARA DESOM Vs. PEOPLES FORUM FOR NATURAL JUSTICE
|
March 14, 2018 |
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JOY ALUKKAS TRADERS (INDIA) PVT LTD. Vs. VARGHESE THOMAS
|
January 3, 2018 |
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JOY C J Vs. THE DISTRICT COLLECTOR
|
October 8, 2018 |
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JOY ISSAC P Vs. PHARMACEUTICAL CORPORATION (INDIAN MEDICINES)KERALA LTD (OUSHADHI) REPRESENTED BY ITS MANAGING DIRECTOR
|
June 22, 2018 |
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JOY ISSAC.P Vs. THE PHARMACEUTICAL CORPORATION (INDIAN MEDICINES) KERALA LTD.
|
November 27, 2018 |
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JOY JOSPEH Vs. FARIS P H
|
February 28, 2018 |
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JOY KAITHARATH S/O ANTONY Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
February 26, 2018 |
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JOY M.M, S/O.MANI Vs. THE THALAKULATHUR GRAMA PANCHAYATH
|
October 9, 2018 |
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JOY S/O DEVASSIA Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF K
|
March 8, 2018 |
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JOY SCARIA Vs. N V PAUL
|
July 16, 2018 |
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JOY THOMAS, S/O THOMAS Vs. SUNNY THOMAS
|
June 6, 2018 |
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JOY ULLATIL MANAGER DON BOSCO COLLEGE SULTHAN BATH Vs. UNIVERSITY OF CALICUT CALICUT UNIVERSITY
|
June 12, 2018 |
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JOY, S/O LONAPPAN Vs. SHERLY P DAVIS, D/O DEVASSY
|
July 19, 2018 |
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JOYACHAN T JOSEPH Vs. STATE OF KERALA
|
May 21, 2018 |
|
JOYKUTTY Vs. ELAMMA
|
December 14, 2018 |
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JOYSON S/O JOHNSON Vs. SUDHAKARAN S/O BHASKARAN NAIR
|
March 7, 2018 |
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JUDE SUGUNAN DCRUZ ANTONY S/O ANTONY DCRUZ Vs. FEDERAL BANK PATTOOR BRANCH THIRUVANANTHAPURAM
|
July 10, 2018 |
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JUSTIN K. Vs. KERALA AGRICULTURE UNIVERSITY AND OTHERS
|
January 24, 2018 |
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JUSTIN L S/O LAZER C V Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
JUSTIN PAUL Vs. CHIEF REGISTRAR (BIRTHS AND DEATHS) GOVERNMENT OF KERALA
|
November 2, 2018 |
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JUSTINE MATHEW Vs. THE STATION HOUSE OFFICER AND OTHERS
|
April 20, 2018 |
|
JUSTINE V.A Vs. THE DISTRICT COLLECTOR
|
November 15, 2018 |
|
JYOTHI MAREENA PETER W/O BIJU THOMAS Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 5, 2018 |
|
JYOTHI NIKETAN WOMENS COLLEGE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
May 29, 2018 |
|
JYOTHI SHAIJU Vs. PRESIDENT, KAMAKSHY GRAMA PANCHAYAT, THANKAMANY POST, IDUKKI DISTRICT
|
June 20, 2018 |
|
JYOTHISH Vs. THE KODUNGALLUR TALUK PRIMARY CO-OPERATIVE
|
June 1, 2018 |
|
JYOTHY BIO GAS & RURAL SOCIAL SERVICE CENTRE (REG.NO.1050/99) CHEMBOOR Vs. KOLLAM CORPORATION, REPRESENTED BY ITS SECRETARY, KOLLAM
|
October 24, 2018 |
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K A JAYMON Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 9, 2018 |
|
K A KOCHU MAKKAR S/O ABU Vs. VENGOLA GRAMA PANCHAYATH
|
March 1, 2018 |
|
K A MYMOONA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT
|
January 5, 2018 |
|
K A NAJEEB Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 1, 2018 |
|
K A SALIM Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
February 7, 2018 |
|
K ANILKUMAR Vs. ASST COMMISSIONER (ASSESSMENT)
|
July 9, 2018 |
|
K B RAVIKUMAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
K B SUDHEER S/O BASHEER Vs. AUTHORIZED OFFICER
|
February 14, 2018 |
|
K B SUMA Vs. ADMINISTRATOR, PULAKODE SERVICE CO-OPERATIVE BANK LTD
|
July 20, 2018 |
|
K BABURAJ S/O KARUNAKARAN Vs. BALAKESAVAN VICE PRESIDENT KAMKOL ALAPADAMBA GRAMA PANCHAYATH, KAMKOL ALAPADAMBA GRAMA PANCHAYATH
|
July 5, 2018 |
|
K BHASKARAN Vs. CHAIRMAN, KERALA STATE WAREHOUSING CORPORATION, PANAMPILLY NAGAR
|
July 6, 2018 |
|
K C ANTONY Vs. KERALA STATE CONSTRUCTION CORPORATION
|
March 28, 2018 |
|
K C MUHAMMED Vs. COMMANDANT GENERAL, FIRE AND RESCUE GENERAL
|
July 9, 2018 |
|
K C PAPPU & SONS REPRESENTED BY ITS PROPRIETOR Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
April 6, 2018 |
|
K C SANTHOSH KUMAR S/O KUTTAN Vs. KERALA STATE HUMAN RIGHTS COMMISSION REPRESENTED BY ITS REGISTRAR
|
February 14, 2018 |
|
K CHANDAPILLA PANICKER Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
|
March 14, 2018 |
|
K CHERIAN KURIAN Vs. P K RADHAKRISHNAN
|
March 15, 2018 |
|
K CHERIYAKOYA Vs. ADMINISTRATOR ,
|
March 8, 2018 |
|
K D AMBROSE, S/O LATE K J DEVASY Vs. K D JOSEPH, S/O LATE K J DEVASY
|
June 19, 2018 |
|
K G CHANDRASEKHARAN RETIRED JOINT DIRECTOR OF CO-OPERATIVE AUDIT Vs. JOINT REGISTRAR OF CO-OP SOCIETIES (GENERAL)
|
July 5, 2018 |
|
K GEETHA Vs. STATE OF KERALA
|
January 12, 2018 |
|
K GEORGE BABU Vs. VARGHESE
|
March 7, 2018 |
|
K GOPINATHAN PILLAI Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERN
|
April 10, 2018 |
|
K HANEESH KUMAR S/O K RAGHAVAN Vs. M V SEETHA W/O RAMACHADRAN
|
July 25, 2018 |
|
K I TREESA Vs. STATE OF KERALA
|
June 19, 2018 |
|
K J ALAXANDER, S/O LATE K C JOHN Vs. R GIRIJA
|
March 19, 2018 |
|
K J ASSOCIATES Vs. NIBU P N
|
July 18, 2018 |
|
K J DEVASSY Vs. STATE OF KERALA
|
July 25, 2018 |
|
K J JOHN Vs. STATE OF KERALA
|
November 26, 2018 |
|
K J SAMUEL Vs. STATE OF KERALA
|
February 19, 2018 |
|
K JITHESH Vs. MALABAR DEVASWAM BOARD
|
March 26, 2018 |
|
K K ABDUL SALAM Vs. SPECIAL TAHSILDAR (LA), THALASSERY, KANNUR DISTRICT
|
June 28, 2018 |
|
K K ABDUL SALAM Vs. SPECIAL TAHSILDAR (LA)
|
June 29, 2018 |
|
K K ALI Vs. STATE OF KERALA TO BE REPRESENTED BY SECRETARY
|
May 24, 2018 |
|
K K ALIYAS S/O KURIAKOSE Vs. AUTHORISED OFFICER
|
February 15, 2018 |
|
K K DILEEPKUMAR Vs. SALENA KUMARI @ SHALINI D/O KARUNAKARAN
|
February 27, 2018 |
|
K K JANARDANAN Vs. GOVERNMENT OF KERALA
|
June 11, 2018 |
|
K K KUNHI Vs. UNION TERRITORY OF LAKSHADWEEP
|
June 5, 2018 |
|
K K MOHAMMEDALI, S/O KOYAN Vs. DISTRICT REGISTRAR GENERAL, ERNAKULAM
|
June 1, 2018 |
|
K K NALINI Vs. ASSISTANT EDUCATIONAL OFFICER
|
July 12, 2018 |
|
K K PADMAKUMAR Vs. ABRAHAM EAPEN
|
February 8, 2018 |
|
K K PRADEEP Vs. STATE OF KERALA
|
March 22, 2018 |
|
K K RAJESH Vs. INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD
|
July 24, 2018 |
|
K K SOBHANAKUMARI AMMA Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT KALADY
|
June 7, 2018 |
|
K K SUNILKUMAR Vs. M N ANILKUMAR
|
March 5, 2018 |
|
K KAMALAKSHI Vs. THIRUNELLY PANCAHYATH CO-OPERATIVE DISPENSARY SOCIETY, LTD
|
July 10, 2018 |
|
K KANCHANA D/O LATE V P KRISHNAN NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
February 12, 2018 |
|
K KRISHNA KUMAR Vs. COCHIN DEVASWOM BOARD
|
July 17, 2018 |
|
K KUTTAN NAIR S/O LATE ACHUTHAN NAIR Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT
|
February 15, 2018 |
|
K M BABU Vs. M J VARGHESE
|
January 24, 2018 |
|
K M CHANDUKUTTY NAIR Vs. VILLAGE OFFICER
|
November 26, 2018 |
|
K M DEVARAJAN S/O DAMU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 14, 2018 |
|
K M GOPALAKRISHNAN NAIR Vs. LITTLE FLOWER TEX, REPRESENTED BY LAWRENCE C ANTON
|
March 19, 2018 |
|
K M IBRAHIM, MAIN ROAD, SUNTICOPPA COORG, KARNATAKA Vs. THAVINJAL GRAMA PANCHAYATH, THALAPUZHA PO, MANANTHAVADI
|
July 12, 2018 |
|
K M JACOB S/O LATE K MATHEW Vs. STATE BANK OF INDIA REPRESENTED BY ITS AUTHORIZED OFFICER
|
February 20, 2018 |
|
K M JISHNU DAMODARAN Vs. GOPALAKRISHNAN NAIR
|
January 3, 2018 |
|
K M LUKOSE Vs. P MOHAMMED IBRAHIM
|
June 7, 2018 |
|
K M MAHIN Vs. SUBAIR
|
January 17, 2018 |
|
K M RAMANI Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
|
June 8, 2018 |
|
K M SHEEJA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF CIVIL SUPPLIES
|
June 5, 2018 |
|
K M SUJITH Vs. REGISTERING AUTHORITY, THRISSUR
|
January 31, 2018 |
|
K M VALSALA Vs. STATE POLICE CHIEF, POLICE HEAD QUARTERS,VAZHUTHACAUD
|
July 5, 2018 |
|
K MOHANAN Vs. RETHNAMMA
|
April 13, 2018 |
|
K N ASHEEL Vs. UNION BANK OF INDIA
|
September 7, 2018 |
|
K N BALAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVT
|
May 30, 2018 |
|
K N BALARAMAN Vs. SUB REGISTRAR, THRISSUR
|
June 25, 2018 |
|
K N BIJU Vs. NATIONAL INSURANCE CO LTD
|
July 3, 2018 |
|
K N KRISHNAKUMAR S/O NEELAKANDAN NAIR Vs. COCHIN DEVASWOM BOARD
|
July 23, 2018 |
|
K N RADHAKRISHNAN SREECHAKRAM APARTMENT Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 9, 2018 |
|
K N SOMASEKHARAN Vs. STATE OF KERALA
|
May 23, 2018 |
|
K NABEEL Vs. P MUHAMMAD IBRAHIM
|
July 27, 2018 |
|
K NIRMALA Vs. C MURALEEDHARAN
|
July 18, 2018 |
|
K NIRMALA W/O K M BALAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 6, 2018 |
|
K O JOSE Vs. STATE OF KERALA
|
August 3, 2018 |
|
K P ABDUL AZEEZ Vs. VASANTHARAJ, AREA MANAGER, FOOD CORPORATION OF INDIA
|
July 16, 2018 |
|
K P BEENA, W/O K VIJAYAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT CO-OPERATIVE DEPT
|
July 10, 2018 |
|
K P DAMODARA PILLAI Vs. K P GIRIJA
|
July 5, 2018 |
|
K P DEVADASAN Vs. VENGAPPALLY GRAMA PANCHAYAT
|
July 9, 2018 |
|
K P FRANCIS Vs. FAIR KURIES PVT LTD
|
March 14, 2018 |
|
K P GOPINATHAN S/O PADMANABHAN Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
June 11, 2018 |
|
K P JOY Vs. GOVERNMENT OF KERALA REPRESENTED BY ITS SECRETARY
|
July 2, 2018 |
|
K P KUNHIKANNAN Vs. LABOUR COURT
|
July 13, 2018 |
|
K P MANIKANDAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM REPRESENTED BY ITS SECRETARY
|
March 15, 2018 |
|
K P MUHAMMED Vs. MANAGING DIRECTOR,ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD
|
July 11, 2018 |
|
K P NAIR Vs. DEVI W/O DAMODHARAN
|
July 12, 2018 |
|
K P PUSHKARAN, KAITHAKATTU Vs. KERALA STATE CO-OP COIR MARKETING FEDERATION LTD
|
June 12, 2018 |
|
K P RAMACHANDRAN Vs. C C TV NETWORK, CHITTUR-THATHAMANGALAM MUNICIPALITY
|
July 3, 2018 |
|
K P REGHUNATHAN Vs. KERALA STATE ELECTION COMMISSION
|
July 5, 2018 |
|
K P ROY Vs. FEDERAL BANK LIMITED REPRESENTED BY ITS AUTHORISED OFFICER AND DEPUTY VICE PRESIDENT
|
August 6, 2018 |
|
K P SREEKUMAR Vs. DISTRICT COLLECTOR COLLECTORATE
|
January 15, 2018 |
|
K P SUBRAMANIAN Vs. TALUK LAND TRIBUNAL, TIRUR, REP BY DEPUTY THAHSILDAR, TIRUR
|
July 3, 2018 |
|
K P USMAN Vs. SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
|
March 23, 2018 |
|
K P VELAYUDHAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
April 12, 2018 |
|
K P VIJAYAN S/O LATE K P THANKAMONY Vs. COMMISSIONER MALABAR DEVASWOM BOARD
|
March 15, 2018 |
|
K PANKAJAKSHAN Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
July 11, 2018 |
|
K PRADEEP KUMAR Vs. KANNUR UNIVERSITY
|
April 10, 2018 |
|
K PRATHAPAN Vs. K R AJITH BABU
|
January 12, 2018 |
|
K PRATHAPAN Vs. UNION OF INDIA
|
July 19, 2018 |
|
K PREMALATHA BHANDARY W/O LATE BEERANNA BHANDARY Vs. SACHINDANANDA ALVA
|
March 12, 2018 |
|
K PREMARAJ Vs. MANAGING DIRECTOR
|
January 12, 2018 |
|
K PREMNATH Vs. BANKING OMBUDSMAN, OFFICE OF BANKING OMBUDSMAN
|
July 6, 2018 |
|
K R GOVINDAN Vs. SUJATHA
|
May 30, 2018 |
|
K R JAYARAM Vs. UNIVERSITY OF CALICUT
|
June 7, 2018 |
|
K R NARAYANAN THAMPI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 11, 2018 |
|
K R SINIMOL W/O P P SUDHEER Vs. LOCAL REGISTRAR OF MARRIAGES (COMMON)
|
March 2, 2018 |
|
K R SOMASEKHARAN NAIR Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES, KOTTAYAM
|
August 2, 2018 |
|
K R UNNIKRISHNAN NAIR Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
|
April 2, 2018 |
|
K RAJEEV Vs. THRIKKOVILVATTOM GRAMA PANCHAYATH
|
July 11, 2018 |
|
K RAMACHANDRAN NAIR S/O KRISHNA PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 23, 2018 |
|
K RAVINDRANATHAN Vs. ADDITIONAL EXCISE COMMISSIONER, (ENFORCEMENT) TRIVANDRUM
|
June 29, 2018 |
|
K S ABDUL JABBAR Vs. GOPI, AGED
|
July 25, 2018 |
|
K S ABDUL KAREEM Vs. STATE OF KERALA
|
April 12, 2018 |
|
K S CHERIAN Vs. KERALA AGRO MACHINERY CORPORATION LTD
|
January 10, 2018 |
|
K S MUHAMMED Vs. ASST COLLECTOR OF CENTRAL EXCISE THRISSUR
|
October 29, 2018 |
|
K S SREEKUMAR @ SREEKUMAR Vs. SECRETARY ANIMAL WELFARE BOARD OF INDIA
|
June 20, 2018 |
|
K S SUBHASH Vs. K S SANJEEV
|
June 19, 2018 |
|
K SAJAN Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
March 23, 2018 |
|
K SASEENDRAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
January 29, 2018 |
|
K SATHEESHAN SECRETARY BETHURPARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD Vs. BETHURPARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD
|
August 9, 2018 |
|
K SREEKRISHNA KUMAR REGIONAL DIRECTOR Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS PO
|
July 24, 2018 |
|
K SRIDHARAN Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE
|
October 25, 2018 |
|
K SUKUMARAN, S/O LATE KRISHNAN Vs. NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT
|
May 22, 2018 |
|
K SURENDRAN Vs. STATE OF KERALA
|
December 7, 2018 |
|
K T ABOOBACKER S/O AVARANKUTTY Vs. KERALA FINANCIAL CORPORATION BRANCH OFFICE MALAPPURAM
|
February 19, 2018 |
|
K T ABU Vs. FOREST RANGE OFFICER, MEPPADI
|
June 11, 2018 |
|
K T MUJEEB Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY
|
June 7, 2018 |
|
K T PREMKUMAR Vs. JAYAPRAKASH S/O KUNJIKRISHNAN
|
March 8, 2018 |
|
K T THOMAS Vs. ANNA @ ACCAMMA JOHN
|
July 6, 2018 |
|
K U VIPIN Vs. COMMERCIAL TAX OFFICER
|
January 18, 2018 |
|
K UMMER HAJI Vs. KUNHIMOOSA
|
March 14, 2018 |
|
K V ANTONY S/O VARKEY Vs. DEPUTY LABOUR COMMISSIONER
|
January 11, 2018 |
|
K V JOSE Vs. JOMON JOSEPH
|
July 10, 2018 |
|
K V KUNHIRAMAN Vs. STATE OF KERALA
|
December 20, 2018 |
|
K V KURIAKOSE S/O VARGHESE Vs. DISTRICT COLLECTOR CIVIL STATION
|
July 11, 2018 |
|
K V M HOSPITAL Vs. DISTRICT POLICE CHIEF
|
February 2, 2018 |
|
K V MINI Vs. V S SHINE
|
January 11, 2018 |
|
K V RAJAPPAN PILLAI Vs. N K MUHAMMED SHERIEF
|
June 14, 2018 |
|
K V SASIDHARAN PILLAI Vs. UNION OF INDIA
|
March 20, 2018 |
|
K V SINDHULATHA Vs. K PRAKASAN
|
June 1, 2018 |
|
K VIJAYAKUMAR, Vs. C B I, COCHIN REPRESENTED BY STANDING COUNSEL
|
December 21, 2018 |
|
K VIJAYAN Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
|
June 14, 2018 |
|
K VIKRAMAN Vs. M S JAYA
|
June 1, 2018 |
|
K VISWANATHAN S/O KANDANAGAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
June 19, 2018 |
|
K. AJIKUMAR Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
October 11, 2018 |
|
K. ASHOK NAIR Vs. C.V. VICHITHRAN AND ANOTHER
|
January 3, 2018 |
|
K. BABY, D/O. RAMADASA, RESIDING AT SALIM QUARTERS AND OTHERS Vs. SPECIAL TAHSIDLAR (LA)
|
February 12, 2018 |
|
K. BALAN, S/O. RAMOTTY Vs. EXCISE INSPECTOR, EXCISE RANGE OFFICE AND OTHERS
|
February 27, 2018 |
|
K. CHANDAPILLA PANICKER Vs. STATE OF KERALA
|
March 14, 2018 |
|
K. DAMODHARAN NAIR @ BABU Vs. ADMINISTRATOR GURUVAYUR DEVASWOM BOARD GURUVAYUR
|
February 16, 2018 |
|
K. GEETHA Vs. STATE OF KERALA
|
January 12, 2018 |
|
K. GEORGE BABU Vs. VARGHESE
|
March 7, 2018 |
|
K. GOPALAKRISHNA PILLAI, P.W.D. CONTRACTOR Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
|
October 24, 2018 |
|
K. GOPALAKRISHNAN Vs. STATE OF KERALA AND ANOTHER
|
February 27, 2018 |
|
K. GOPINATHAN Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
|
July 30, 2018 |
|
K. JANARDHANAN AND ANR. Vs. STATE OF KERALA
|
February 19, 2018 |
|
K. KAJAL AND OTHERS Vs. K.C. SATHYASEELAN
|
January 30, 2018 |
|
K. KHALIDHKUTTY Vs. VELIYAM GRAMA PANCHAYATH AND OTHERS
|
June 27, 2018 |
|
K. KRISHNADAS S/O. SANKARAN Vs. K.U. RAJESH S/O. SIDHARTHAN NAIR
|
June 6, 2018 |
|
K. KRISHNAN KUTTY Vs. STATE OF KERALA AND OTHERS
|
March 7, 2018 |
|
K. KUNJUKRISHNAN NAIR Vs. SPECIAL DEPUTY COLLECTOR COMPETENT AUTHORITY, LAND ACQUISITION NATIONAL HIGHWAY
|
May 24, 2018 |
|
K. LIYAKKATHALI, S/O.HAIDRU, SECRETARY Vs. SUPERINTENDENT OF POLICE, MALAPPURAM,PIN
|
March 6, 2018 |
|
K. MANIYAMMA & ORS. Vs. LALITHAMBIKA & ORS.
|
June 22, 2018 |
|
K. MANJUNATHA KAMATH Vs. COMMISSIONER, LAND REVENUE AND OTHERS
|
January 22, 2018 |
|
K. MARIYAKUTTY, W/O. ASHRAF Vs. THE STATE OF KERALA AND OTHERS
|
January 12, 2018 |
|
K. MOHANAN Vs. RAJAN AND OTHERS
|
February 22, 2018 |
|
K. MOHANAN Vs. STATE OF KERALA
|
October 25, 2018 |
|
K. MOHANAN, AKSHARA, ANCHAL P.O., NEAR ST. GEORGE SCHOOL, ANCHAL, KOLLAM DISTRICT. Vs. KERALA PUBLIC SERVICE COMMISSION, PATTOM, THIRUVANANTHAPURAM
|
February 5, 2018 |
|
K. MOIDEEN @ K. MUHAYIDIN Vs. FEROKE GRAMA PANCHAYATH BY ITS SECRETARY AND ANOTHER
|
March 7, 2018 |
|
K. MUHAMMED SALEEM Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION THIRUVANANTHAPURAM
|
October 10, 2018 |
|
K. NASEEMA YASMIN AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
|
January 10, 2018 |
|
K. PANKAJAKSHAN Vs. THE DISTRICT COLLECTOR AND OTHERS
|
June 6, 2018 |
|
K. PARAMESWARAN Vs. THE SYNDICATE BANK REPRESENTED BY ITS GENERAL MANAGER
|
September 24, 2018 |
|
K. PRABHAKARAN Vs. STATE OF KERALA
|
February 2, 2018 |
|
K. RAMAKRISHNAN & ORS. Vs. CHIEF GENERAL MANAGER, INDIAN RARE, INDIA RARE EARTHS COMPANY & ORS.
|
February 1, 2018 |
|
K. RAMESHAN Vs. STATE OF KERALA AND ORS.
|
July 24, 2018 |
|
K. RAVEENDRAN, S/O LATE. BALAKRISHNAN EZHUTHACHAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
March 13, 2018 |
|
K. RAVI Vs. STATE OF KERALA
|
September 18, 2018 |
|
K. SAJEEVAN Vs. DIRECTOR OF MINING AND GEOLOGY AND OTHERS
|
October 25, 2018 |
|
K. SASIKUMAR Vs. THE STATE OF KERALA & ORS.
|
February 1, 2018 |
|
K. SHAHARBAN AND OTHERS Vs. N.V. ATTAKOYA THANGAL AND ANOTHER
|
January 11, 2018 |
|
K. SRIDHARAN AND OTHERS Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE AND OTHERS
|
October 25, 2018 |
|
K. SURESH KUMAR Vs. STATE OF KERALA
|
April 3, 2018 |
|
K. VASANTHARAI @ VASANTHA Vs. STATE OF KERALA
|
December 18, 2018 |
|
K. VELAYUDHAN Vs. SUMATHI AND OTHERS
|
March 16, 2018 |
|
K. VIJAYAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 11, 2018 |
|
K. VINOD, SREEBHAVANAM, KULANADU, PANTHALAM Vs. TRAVANCORE DEVASWOM BOARD
|
March 26, 2018 |
|
K. VISWESWARY AND ORS. Vs. GOPALAKRISHNAN, LINDU BHAVANAM AND ORS.
|
February 23, 2018 |
|
K.A GOPINATHAN Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
December 14, 2018 |
|
K.A. ABRAHAM Vs. PANANTHANATH ALEYAMMA AND OTHERS
|
October 31, 2018 |
|
K.A. AYOOB, S/O. ABDUL SALAM Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
|
K.A. IBRAHIM Vs. GIREESH K.R.
|
November 29, 2018 |
|
K.A. JOSEPH AND OTHERS Vs. STATE BANK OF INDIA
|
March 28, 2018 |
|
K.A. KUNJUMUHAMMED Vs. THE JOINT REGISTRAR(GENERAL) OF CO
|
January 15, 2018 |
|
K.A. RAJAMOHANAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 28, 2018 |
|
K.A. SALIM Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
February 7, 2018 |
|
K.A.JYOTHI Vs. SIVADASAN (DIED)
|
November 2, 2018 |
|
K.A.RADHA Vs. STATE OF KERALA
|
October 10, 2018 |
|
K.A.VARGHESE Vs. THE DISTRICT EXECUTIVE OFFICER
|
June 18, 2018 |
|
K.B.GEORGE Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
September 26, 2018 |
|
K.B.UTHAMAN Vs. RAJANI
|
November 1, 2018 |
|
K.C. BIJU S/O.K.C.RAGHAVAN Vs. SANTHOSH KUMAR M.K S/O. M.K. KRISHNAN AND OTHERS
|
March 14, 2018 |
|
K.C. CHACKO Vs. STATE OF KERALA
|
March 5, 2018 |
|
K.C. CHERIAN Vs. DEPUTY TAHSILDAR(REVENUE RECOVERY) & ORS.
|
March 6, 2018 |
|
K.C. SANTHOSH Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
|
March 13, 2018 |
|
K.C. VASUDEVAN THAMPAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 2, 2018 |
|
K.D. GEORGE RESIDING AT PAVANA Vs. GREATER COCHIN DEVELOPMENT AUTHORITY KADAVANTHRA POST OFFICE AND OTHERS
|
May 24, 2018 |
|
K.E. AHAMMEDKUTTY Vs. STATE OF KERALA & ORS.
|
February 7, 2018 |
|
K.G SATHYANANDAN Vs. STATE OF KERALA
|
October 5, 2018 |
|
K.G. DIVAKARAN Vs. UNITED PHOSPHORUS LTD. & ORS.
|
July 18, 2018 |
|
K.G. JAYARAJ S/O.GOVINDAN Vs. K.G. BINDU D/O. K.P. GOPALAN
|
June 19, 2018 |
|
K.G. KURIAKOSE Vs. MOHANAN VELAYUDHAN
|
October 23, 2018 |
|
K.IBRAHIM, MANAGER, AKM HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
November 30, 2018 |
|
K.J. JOSEPH Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE DISTRICT COLLECTORATE
|
January 17, 2018 |
|
K.J. JOSEPH Vs. RAMANKARY GRAMA PANCHAYATH
|
June 29, 2018 |
|
K.J. PETER Vs. UNION OF INDIA
|
March 27, 2018 |
|
K.J. PHILIP Vs. STATE OF KERALA
|
November 1, 2018 |
|
K.J. PHILIP Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
November 22, 2018 |
|
K.J. THOMAS Vs. STATE BANK OF INDIA AND OTHERS
|
June 18, 2018 |
|
K.K. ABRAHAM, KAKKATTUVEETTIL Vs. SARAMMA, D/O. THOMAS AND OTHERS
|
February 2, 2018 |
|
K.K. DILEEPKUMAR Vs. SALENA KUMARI @ SHALINI
|
February 27, 2018 |
|
K.K. GANGATHARAN Vs. K. ALI & ORS.
|
March 21, 2018 |
|
K.K. GOPI Vs. STATE OF KERALA
|
January 9, 2018 |
|
K.K. HARIDAS Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY TRISSUR AND OTHERS
|
October 30, 2018 |
|
K.K. JANARDANAN AND OTHERS Vs. GOVERNMENT OF KERALA AND OTHERS
|
June 11, 2018 |
|
K.K. NARAYANAN NAIR AND OTHERS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF CO
|
July 19, 2018 |
|
K.K. PURUSHOTHAMAN Vs. THE COMMERCIAL TAX OFFICER
|
May 11, 2018 |
|
K.K. RAJESH Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY AND OTHERS
|
May 25, 2018 |
|
K.K. RAJI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, TAXES(A) DEPARTMENT, GOVT.SECRETARIAT AND OTHERS
|
January 22, 2018 |
|
K.K. SAFIA Vs. THE MANAGING COMMITTEE OF THE EDARIKKOD SERVICE CO
|
January 16, 2018 |
|
K.K. SREEDEVI, SREE SILPAM Vs. LABOUR COURT AND OTHER
|
June 6, 2018 |
|
K.K. UDAYAN, S/O. KRISHNAN NAIR Vs. STATE OF KERALA
|
May 21, 2018 |
|
K.K. VARGHESE AND OTHERS Vs. COCHIN PORT TRUST, COCHIN
|
June 13, 2018 |
|
K.K.RAJU Vs. STATE OF KERALA & ORS.
|
February 7, 2018 |
|
K.KRISHNAKUMAR Vs. STATE OF KERALA
|
September 7, 2018 |
|
K.L. JOHAR AND CO. Vs. STATE OF KERALA
|
January 24, 2018 |
|
K.L. MARIAMMA Vs. STATE OF KERALA
|
November 5, 2018 |
|
K.L. NAGPAL, S/O. DESRAJ NAGPAL AND OTHERS Vs. PAUL K.J., SON OF JOSEPH
|
February 7, 2018 |
|
K.LAKSHMAN LAL Vs. STATE OF KERALA
|
October 5, 2018 |
|
K.M. BABU Vs. M.J. VARGHESE (DELETED) AND OTHER
|
January 24, 2018 |
|
K.M. JACOB Vs. ELIZABETH RAJU PHILIP & ORS.
|
June 7, 2018 |
|
K.M. JACOB AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
October 29, 2018 |
|
K.M. JOY Vs. PRINCY SHAJI
|
January 5, 2018 |
|
K.M. KUNHI KANNAN NAMBIAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 25, 2018 |
|
K.M. LATHEEF Vs. GOVERNMENT OF KERALA
|
October 8, 2018 |
|
K.M. LENIN AND ORS. Vs. SAMEENA NOOHU AND ORS.
|
April 4, 2018 |
|
K.M. LUKOSE Vs. P.MOHAMMED IBRAHIM
|
June 7, 2018 |
|
K.M. MUHAMMAD Vs. STATE OF KERALA AND OTHERS
|
January 30, 2018 |
|
K.M. MURALIDHARAN NAIR, S/O. K.G. MADHAVAN NAIR AND ANR. Vs. THE STATE OF KERALA AND OTHERS
|
June 11, 2018 |
|
K.M. NALINI Vs. STATE OF KERALA AND OTHERS
|
June 13, 2018 |
|
K.M. NOUFAL Vs. RADHIKARISHNAN B. S/O. BHASKARAN PANICKER AND OTHERS
|
April 11, 2018 |
|
K.M. RAMANI AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
June 8, 2018 |
|
K.M. SADANANDA BABU Vs. THE GENERAL MANAGER, CANNANORE SHIPPING AND WEAVING MILLS
|
June 5, 2018 |
|
K.M. SHEEJA Vs. STATE OF KERALA
|
February 20, 2018 |
|
K.M.GOVINDAN NAMBEESAN Vs. STATE OF KERALA
|
October 10, 2018 |
|
K.M.GOVINDRAJA Vs. THE KASARAGOD DISTRICT CO-OPERATIVE BANK LIMITED
|
October 10, 2018 |
|
K.M.JOY Vs. THE PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHI REPRESENTED
|
February 28, 2018 |
|
K.M.MOSAH Vs. THE SECRETARY CORPORATION OF COCHINSHANMUGHAM ROAD
|
November 1, 2018 |
|
K.M.RAVICHANDRAN Vs. STATE OF KERALA
|
October 10, 2018 |
|
K.M.UMMER Vs. STATE OF KERALA
|
October 4, 2018 |
|
K.MANIKANDAN Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, GOVT.SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
|
October 31, 2018 |
|
K.MOHANAN, S/O. KOCHAPPY Vs. P.THANKAMMA, D/O. PACHY
|
October 9, 2018 |
|
K.MOHANDAS Vs. THE KAKKATTIL CO-OPERATIVE RURAL DEVELOPMENT BANK LTD.
|
September 26, 2018 |
|
K.N. ANIL KUMAR S/O. NARAYANAN Vs. RAJENDRAN NAIR BHAGYA LEXMI FINANCE, (LEKSHMI BHAVAN) AND ANR.
|
June 5, 2018 |
|
K.N. GOPAKUMAR Vs. KUMARI MINI AND OTHER
|
June 21, 2018 |
|
K.N. KRISHNAKUMAR Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY AND OTHERS
|
July 23, 2018 |
|
K.N. LALITHAMMAL Vs. R. ANILKUMAR AND OTHERS
|
October 24, 2018 |
|
K.N. SAMEERANAN NAIR Vs. T.K. SANTHAKUMARI, SUB DIVISIONAL OFFICE (COMMERCIAL) P.S.M. LTD. AND OTHERS
|
January 4, 2018 |
|
K.N. SANTHOSH AND OTHERS Vs. STATE OF KERALA
|
March 7, 2018 |
|
K.N. SIDHARDHAN Vs. THE CHIEF INFORMATION COMMISSIONER AND ANOTHER
|
June 5, 2018 |
|
K.N.CHANDRAN Vs. THE LAND REVENUE COMMISSIONER
|
November 5, 2018 |
|
K.O. THOMAS Vs. BIJU AND OTHERS
|
July 4, 2018 |
|
K.P CHANDRASENAN Vs. RAJALAKSHMI AND OTHERS
|
October 30, 2018 |
|
K.P. GEORGE Vs. THE COMMISSIONER OF CIVIL SUPPLIES & ORS.
|
May 23, 2018 |
|
K.P. GEORGE AND ORS. Vs. THIROOR SERVICE CO
|
January 15, 2018 |
|
K.P. GOPINATHAN, S/O. LATE CHATHAPPAN AND OTHERS Vs. MALABAR DEVASWOM BOARD AND OTHERS
|
February 9, 2018 |
|
K.P. MOHANAN Vs. CHANDRAMOHAN
|
March 19, 2018 |
|
K.P. RADHAKRISHNAN, PRESIDENT,NADUVANNUR REGIONAL CO Vs. THE STATE OF KERALA AND OTHERS
|
February 28, 2018 |
|
K.P. ROY AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
July 24, 2018 |
|
K.P. SHAHUL HAMEED Vs. STATE OF KERALA AND OTHERS
|
June 28, 2018 |
|
K.P. SURESH M/S.KNP STORES, MUTHUVARA, THRISSUR DISTRICT Vs. AGRL. INCOME TAX AND COMMERCIAL TAX OFFICER THRISSUR
|
October 26, 2018 |
|
K.P.ABDUL BASHITH Vs. JAMSHEED M.
|
November 28, 2018 |
|
K.P.KURIAN Vs. PASTOR P.V.ISSAC
|
June 18, 2018 |
|
K.P.MANOJ, S/O.SIVASANKARAN Vs. THE STATE OF KERALA
|
January 12, 2018 |
|
K.P.MATHAIKUNJU Vs. KUKRIACHAN K.K.
|
October 10, 2018 |
|
K.P.PETER Vs. TRIPUNITHURA MUNICIPALITY
|
September 26, 2018 |
|
K.P.SADASIVAN Vs. KOZHIKODE CORPORATION
|
August 20, 2018 |
|
K.P.SUKUMARAN Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION
|
November 1, 2018 |
|
K.P.VASU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
September 12, 2018 |
|
K.P.VISALAKSHY Vs. N.J.CHATHU
|
September 25, 2018 |
|
K.PREMARAJAN Vs. STATE OF KERALA
|
September 26, 2018 |
|
K.R MARTIN Vs. ERNAKULAM DISTRICT CO-OPERATIVE BANK LTD
|
November 14, 2018 |
|
K.R. HASHIR, Vs. GOVERNMENT OF KERALA & ORS.
|
February 26, 2018 |
|
K.R. SINIMOL Vs. LOCAL REGISTRAR OF MARRIAGES (COMMON)
|
March 2, 2018 |
|
K.R.BALARAJ Vs. THE SECRETARY TO THE GOVERNMENT, REVENUE DEPARTMENT & ORS.
|
February 9, 2018 |
|
K.R.PRASANNAKUMAR Vs. THE TAHSILDAR
|
September 27, 2018 |
|
K.RAJAN Vs. STATE OF KERALA
|
October 1, 2018 |
|
K.RAMANKUTTY, KUMMATH HOUSE Vs. DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD
|
October 9, 2018 |
|
K.S. ABDUL KAREEM Vs. STATE OF KERALA
|
May 21, 2018 |
|
K.S. AJITH KUMAR Vs. KERALA LOK AYUKTA AND OTHERS
|
July 23, 2018 |
|
K.S. DISTILLERIES LTD. Vs. UNION OF INDIA
|
March 15, 2018 |
|
K.S. JOY Vs. STATE OF KERALA AND OTHERS
|
October 30, 2018 |
|
K.S. SABU Vs. UNION OF INDIA
|
February 26, 2018 |
|
K.S. SREEJITH AMBADY, PONKAM, PUNNAMMOODU Vs. STATE OF KERALA
|
January 9, 2018 |
|
K.S. SREEKUMAR @ SREEKUMAR Vs. SECRETARY ANIMAL WELFARE BOARD OF INDIA AND OTHERS
|
June 20, 2018 |
|
K.S. SYRIAC Vs. A.M. ISMAIL
|
October 16, 2018 |
|
K.S.ABDUL RAZZAC Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
October 9, 2018 |
|
K.S.AJIKUMAR Vs. STATE OF KERALA
|
October 10, 2018 |
|
K.S.E. LTD. Vs. SOUTHERN RAILWAYS
|
January 16, 2018 |
|
K.SIVADAS Vs. G.SOMAN
|
September 25, 2018 |
|
K.SIVAMANI Vs. THE STATE
|
March 20, 2018 |
|
K.SUDHIKUMAR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
November 2, 2018 |
|
K.SUNIL KUMAR Vs. STATE OF KERALA
|
October 23, 2018 |
|
K.T. JOSEPH Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
K.T. JOSEPH Vs. POWER GRID CORPORATION OF INDIA LIMITED (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
|
K.T. KURUNGOTTUKANDI RARICHAKUTTY Vs. ARANDA RARICHAN
|
November 1, 2018 |
|
K.T. MARY Vs. VAYALALI PAVITHRAN AND OTHERS
|
July 24, 2018 |
|
K.T. PHILIP Vs. ANNAMMA @ ALEES
|
March 26, 2018 |
|
K.T. PRADEEP Vs. SULTHAN BATHERY MUNICIPALITY REPRESENTED BY ITS SECRETARY SULTAN BATHERY AND OTHERS
|
October 30, 2018 |
|
K.T. SIDHEEQUE Vs. K.V. HASEENA
|
June 21, 2018 |
|
K.T. SUDHARSHANAN Vs. UNION OF INDIA
|
September 28, 2018 |
|
K.T. THOMAS Vs. ASSISTANT ENGINEER
|
October 4, 2018 |
|
K.T. UNNIKRISHNAN, Vs. AUTHORISED OFFICER, U.C.O. BANK, M.G. ROAD, RAVIPURAM, ERNAKULAM
|
February 9, 2018 |
|
K.T.ABDUL LATHEEF Vs. STATE OF KERALA
|
September 10, 2018 |
|
K.T.MURALEE MOHANAN Vs. THE CORPORATION BANK
|
October 10, 2018 |
|
K.T.VASUDEVAN,S/O.K.T APPU Vs. KERALA AGRICULTURAL UNIVERSITY REP. BY IT REGISTRAR
|
October 10, 2018 |
|
K.U. VIPIN Vs. COMMERCIAL TAX OFFICER
|
January 18, 2018 |
|
K.V RAJENDRAN Vs. STATE OF KERALA AND OTHERS
|
January 9, 2018 |
|
K.V. BOSE Vs. STATE OF KERALA AND OTHER
|
October 24, 2018 |
|
K.V. JOSHY AND C.K. PAUL Vs. ASST. COMMISSIONER (ASSESSMENT), COMMERCIAL TAXES SPECIAL CIRCLE AND OTHER
|
October 26, 2018 |
|
K.V. KRISHNAN Vs. EXCISE INSPECTOR, BADIDKA RANGE, KASARAGOD DISTRICT AND OTHERS
|
February 14, 2018 |
|
K.V. PRASAD AND OTHERS Vs. UNITED INDIA INSURANCE LTD.
|
March 23, 2018 |
|
K.V. SAJESH Vs. STATE OF KERALA
|
July 30, 2018 |
|
K.V. SATHYAPALAN AND OTHERS Vs. MRS. SUSAMMA RAJAN AND OTHERS
|
February 7, 2018 |
|
K.V. SHANMUGHAN Vs. T.K. SULOCHANA
|
March 27, 2018 |
|
K.V. SOORYANARAYANA DAS AND 33 OTHERS Vs. THE SPECIAL TAHSILDAR, COCHIN DEVASWOM BOARD, THRISSUR AND OTHERS
|
February 5, 2018 |
|
K.V. SUDHEER BABU Vs. N. BALAKRISHNAN
|
October 25, 2018 |
|
K.V. VISWANATHAN Vs. STATE OF KERALA
|
October 24, 2018 |
|
K.V. VISWANATHAN Vs. STATE OF KERALA
|
September 13, 2018 |
|
K.V.M. HOSPITAL Vs. DISTRICT POLICE CHIEF, ALAPPUZHA
|
February 2, 2018 |
|
K.Y. RASILA, D/O. YUSUF AND ANR. Vs. CORPORATION OF COCHIN, REPRESENTED BY ITS SECRETARY MAIN OFFICE, COCHIN CORPORATION AND ORS.
|
June 12, 2018 |
|
KABEER Vs. DISTRICT COLLECTOR, THRISSUR, COLLECTORATE AYYANTHOLE AND OTHERS
|
February 15, 2018 |
|
KABEER Vs. STATE OF KERALA
|
October 31, 2018 |
|
KABEER Vs. STATE OF KERALA
|
February 1, 2018 |
|
KABEER M.M Vs. SUB INSPECTOR OF POLICE ATHIRAPPILLY POLICE STATION
|
October 9, 2018 |
|
KABEER TRADERS REPRESENTED BY ITS MANAGING PARTNER Vs. STATE TAX OFFICER, GOODS AND SERVICE TAX DEPARTMEN
|
January 18, 2018 |
|
KABEER, S/O. ABDULLA Vs. STATE OF KERALA
|
January 1, 2018 |
|
KADAKAMPALLY MANOJ Vs. STATE OF KERALA
|
November 1, 2018 |
|
KADAR BANU AND OTHERS Vs. THE UNITED INDIA INSURANCE COMPANY LTD.
|
June 26, 2018 |
|
KADAVLLUR GRAMA PANCHAYATH Vs. A.C. DAVID
|
April 4, 2018 |
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KADEEJA Vs. MUHAMMADALI
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September 7, 2018 |
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KADEEJA K.V. Vs. DHANOOP T. AND OTHER
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March 5, 2018 |
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KADEESA AND OTHERS Vs. GOVINDANKUTTY NAIR AND OTHERS
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March 26, 2018 |
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KADHRU R S Vs. STATE OF KERALA REP BY GOVERNMENT SECRETARY
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June 12, 2018 |
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KADHRU R S D/O RAMABHADRAN PILLAI Vs. STATE OF KERALA REPRESENTED BY GOVERNMENT SECRETARY
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July 20, 2018 |
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KAIKKANDI THANOOJA Vs. ASHOKAN C.K.
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January 15, 2018 |
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KAILAS Vs. STATE OF KERALA
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September 14, 2018 |
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KAIPUZHA COCONUT PRODUCER COMPANY LTD. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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January 23, 2018 |
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KAIRALI GRANITES N H BYE PASS VYTILLA Vs. ASST STATE TAX OFFICER
|
May 15, 2018 |
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KAJA HUSSAIN V Vs. STATE OF KERALA
|
June 25, 2018 |
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KAKKAD JUMUHATH PALLI MAHALLU COMMITTEE Vs. UNION OF INDIA REPRESENTED BY PRINCIPAL SECRETARY AND OTHERS
|
October 26, 2018 |
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KAKKANAM KOTTATH ARAVINDAKSHAN Vs. THAYYIL PUTHIYAPURAYIL ANILKUMAR KAKKANAM KOTTATH HOUSE AND OTHERS
|
January 10, 2018 |
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KAKKOTHKAVUNGAL SUDHEER Vs. K.K. CHITHRALEKHA
|
July 5, 2018 |
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KAKKOTHKAVUNGAL SUDHEER Vs. K K CHITHRALEKHA
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July 5, 2018 |
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KALADHARAN AND OTHERS Vs. STATE OF KERALA
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March 20, 2018 |
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KALAGRUHAM MUSIC SCHOOL Vs. JOINT REGIONAL TRANSPORT OFFICER
|
June 26, 2018 |
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KALAKUMARI S. TEACHER Vs. STATE OF KERALA AND OTHERS
|
July 16, 2018 |
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KALANDIYIL SOMANATHAN, AZHIYOOR AMSOM, CHOMBAL DESOM BADAGARA TALUK AND OTHERS Vs. PONNAMBATH KALANDY LAKSHMANAN CHEVAYOOR AMSOM, DESOM
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February 6, 2018 |
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KALATHIL MUNEERA D/O MAHAMOOD Vs. STATE OF KERALA
|
July 5, 2018 |
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KALLAN LAKSHMANAN S/O UNNI Vs. ROBBAN VIAGO S/O WILLAM VIAGO
|
July 16, 2018 |
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KALLARA GRAMA PANCHAYATH AND OTHERS Vs. RENJI S. AND OTHERS
|
May 31, 2018 |
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KALLARAMBAN MOHAMMED S/O. MOIDEEN KUTTY, THARAYIL HOUSE Vs. B.K. MAIMOONATH, BHAGAVATHI KAVUNGAL
|
June 21, 2018 |
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KALYAN TOURIST HOME Vs. STATE OF KERALA
|
April 13, 2018 |
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KALYANA SUNDARI THOMAS Vs. STATE OF KERALA
|
July 25, 2018 |
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KAMAL Vs. ICICI BANK LTD
|
February 26, 2018 |
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KAMAL Vs. STATE OF KERALA
|
November 9, 2018 |
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KAMAL JAYARAJAN C. NO. 2959 Vs. STATE OF KERALA
|
January 30, 2018 |
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KAMALA Vs. PADMINI
|
September 17, 2018 |
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KAMALA M V W/O T MUKUNDAN Vs. UNITED INDIA INSURANCE CO LTD CHOVVA BRANCH
|
January 17, 2018 |
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KAMALAKSHA S/O KITTANNA DEVADIGA Vs. JALAJAKSHI W/O VAMANA DEVADIGA
|
February 23, 2018 |
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KAMALAKSHI Vs. AUTHORISED OFFICER THE PATHANAMTHITTA DISTRICT CO
|
May 4, 2018 |
|
KAMALAKSHI Vs. PRESIDING OFFICER, MAINTENANCE TRIBUNAL & SUB COLLECTOR
|
July 9, 2018 |
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KAMALAMMA Vs. UNION OF INDIA
|
July 24, 2018 |
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KAMALASANAN S/O MADHAVAN Vs. TINTU SADASIVAN D/O SADASIVAN
|
July 16, 2018 |
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KAMALUDHEEN N K Vs. ABDUL JALEEL
|
March 28, 2018 |
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KAMARUDEENKUTTY Vs. ASOKAN
|
July 27, 2018 |
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KAMARUDHEEN THAYYIL S/O HANEEFA Vs. THOTTASSERY SULAIMAN S/O MOHAMMEDKUTTY HAJI
|
February 15, 2018 |
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KAMARUNISSA AND OTHERS Vs. NEW INDIA INSURANCE COMPANY LTD.
|
March 1, 2018 |
|
KANAKADASAN S/O.KARUPPAN Vs. GENERAL MANAGER,DISTRICT INDUSTRIES CENTRE
|
October 9, 2018 |
|
KANAKAMMA Vs. REVENUE DIVISIONAL OFFICER
|
January 16, 2018 |
|
KANARAN Vs. STATE OF KERALA
|
July 16, 2018 |
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KANCHANA KUMARI Vs. STATE OF KERALA
|
January 30, 2018 |
|
KANDOTH VEETTIL NANI Vs. PUTHENPURAYIL @ UTHAN SAROJINI
|
October 10, 2018 |
|
KANHIKAVU KUNJIKISHNAN Vs. ALI KOYA
|
December 7, 2018 |
|
KANIPPAYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. THE DY. SUPERINTENDENT OF POLICE KUNNAMKULAM
|
October 9, 2018 |
|
KANJIRAVILAKOM DEVI TEMPLE (DEITY) AND ORS. Vs. SECRETARY, CORPORATION OF THIRUVANANTHAPURAM, CORPORATION BUILDINGS AND ORS.
|
March 1, 2018 |
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KANNAKULATHIL VEETTIL VINOD Vs. STATE OF KERALA
|
March 21, 2018 |
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KANNAMPARAMBU JUMATH PALLI PARIPALANA COMMITTEE Vs. THE STATE OF KERALA AND OTHERS
|
March 2, 2018 |
|
KANNAN @ VAISAKH Vs. STATE OF KERALA
|
November 1, 2018 |
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KANNAN T V THAYYIL PARAMBIL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
February 21, 2018 |
|
KANNAN.P.G. Vs. STATE OF KERALA
|
January 4, 2018 |
|
KANNANTHARA ELIYAMMA Vs. STATE OF KERALA
|
March 8, 2018 |
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KANNUR DISTRICT EX-SERVICEMEN MULTI PURPOSE CO-OPERATIVE SOCIETY LTD. Vs. SIVADASAN
|
February 22, 2018 |
|
KANNUR LULU GOLD LIMITED Vs. LULU INTERNATIONAL SHOPPING MALL PRIVATE LIMITED
|
May 22, 2018 |
|
KANNUR UNIVERSITY REPRESENTED BY ITS REGISTRAR Vs. NAVEENA, D/O VALSALAN P K
|
March 21, 2018 |
|
KANNUR UNIVERSITY, MANGATTUPARAMBA Vs. R K SUNIL KUMAR
|
March 13, 2018 |
|
KAPICO KERALA RESORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2018 |
|
KARERAN NADI Vs. THE SUPERINTENDENT OF POLICE, MALAPPURAM
|
January 25, 2018 |
|
KARIKKAMANCODE SERVICE CO-OPERATIVE BANK LIMITED NO.1119 Vs. THE CIRCLE INSPECTOR OF POLICE/STATION HOUSE OFFICER
|
November 22, 2018 |
|
KARIM KODUMAYIL Vs. E. SALIM & ORS.
|
February 7, 2018 |
|
KARIMBIL HAMZA, Vs. STATE OF KERALA
|
December 14, 2018 |
|
KARSHAKA SANGHATANA AYKYAVEDI Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
February 5, 2018 |
|
KARTHIANI Vs. S.I. OF POLICE AND OTHERS
|
August 2, 2018 |
|
KARTHIKA B.K. Vs. STATE OF KERALA
|
September 17, 2018 |
|
KARTHIKA K Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
April 12, 2018 |
|
KARTHIKEYAN P Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES [GENERAL]
|
March 6, 2018 |
|
KARTHIKEYAN.P Vs. JOINT REGISTRAR OF CO-OPERATIVE
|
March 6, 2018 |
|
KARUNAKARAN P Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
|
July 10, 2018 |
|
KARUPARAMBIL MUHAMMED Vs. DIVISIONAL FOREST OFFICER
|
July 11, 2018 |
|
KARUTHAPARAMBA-MYSORE MALA ROAD VIKASANA SAMITHI Vs. IMBICHIMOYI S/O PARATHARIPPAYIL AYAMMADKUTTY MUSALIYAR
|
June 26, 2018 |
|
KARUVANGADN MUKTHAR Vs. STATION HOUSE OFFICER
|
December 4, 2018 |
|
KATHRINAL BRIDGETTE @ LEELAMMA Vs. SECRETARY TO GOVERNMENT
|
October 23, 2018 |
|
KAUMARI KESAVAN Vs. UNION OF INDIA
|
May 30, 2018 |
|
KAVERI PET AND POLYFORMS PVT. LTD. Vs. UNION OF INDIA
|
January 11, 2018 |
|
KAVITHA Vs. STATE OF KERALA
|
October 16, 2018 |
|
KAVITHA D.K., D/O. DIVAKARAN (LATE) Vs. THE SECRETARY, KERALA PUBLIC SERVICE COMMISSION AND OTHERS
|
April 10, 2018 |
|
KAVITHA K P D/O P RAGHAVAN Vs. JAYAPRAKASHAN P S/O GOVINDAN
|
June 1, 2018 |
|
KAVITHA K S Vs. MANEESH P M
|
July 9, 2018 |
|
KAVUMPURATH BHANUMATHI Vs. REVENUE DIVISIONAL OFFICER PERINTHALMANNA
|
March 19, 2018 |
|
KAVYAKALA D/O BELTHAZAR Vs. CHAIRPERSON CHILD WELFARE COMMITTEE GOVERNMENT
|
July 27, 2018 |
|
KEERANDAKATH AYOOB, S/O. ALI Vs. STATE, S.H.O., CHAKKARAKAL
|
March 23, 2018 |
|
KELI Vs. THE ALATHUR PRIMARY CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD.
|
September 10, 2018 |
|
KENT CONSTRUCTION PVT. LTD. Vs. CORPORATION OF KOCHI & ORS.
|
February 1, 2018 |
|
KENT CONSTRUCTIONS PVT LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
August 7, 2018 |
|
KERALA AGRICULTURAL UNIVERSITY VELLANIKKARA Vs. SARALA K R W/O T G MADHAVANKUTTY
|
April 13, 2018 |
|
KERALA BAR HOTELS ASSOCIATION REGISTERED OFFICE AT 35/1598 Vs. DISTRICT REGISTRAR (GENERAL) COLLECTORATE
|
September 6, 2018 |
|
KERALA BUS TRANSPORT ASSOCIATION AND OTHERS Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT AND OTHERS
|
October 30, 2018 |
|
KERALA CIVIL JUDICIAL STAFF ORGANISATION Vs. STATE OF KERALA
|
October 15, 2018 |
|
KERALA CO-OP. DEV. AND WELFARE FUND BOARD Vs. UNION OF INDIA
|
January 30, 2018 |
|
KERALA CO-OPERATIVE EMPLOYEES FRONT, WAYANAD DISTR Vs. GOVERNMENT OF KERALA
|
April 10, 2018 |
|
KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD Vs. K T MATHEW\ GENERAL MANAGER
|
July 25, 2018 |
|
KERALA COIR WORKERS WELFARE FUND BOARD Vs. P K MOHANACHANDRAN PILLAI SUB OFFICER KERALA COIR WORKERS WELFARE FUND BOARD
|
July 31, 2018 |
|
KERALA CRICKET ASSOCIATION Vs. STATE OF KERALA
|
June 5, 2018 |
|
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES P
|
February 16, 2018 |
|
KERALA FINANCIAL CORPORATION HEAD OFFICE,VELLAYAMBALAM,THIRUVANANTHAPURAM Vs. KERALA LOK AYUKTA LEGISLATIVE COMPLEX,THIRUVANANTHAPURAM
|
July 19, 2018 |
|
KERALA FINE ARTS SOCIETY REPRESENTED BY ITS SECRETARY Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
|
July 2, 2018 |
|
KERALA FOOT BALL ASSOCIATION Vs. DILSHA
|
July 10, 2018 |
|
KERALA FOREST DEVELOPMENT CORPORATION LTD Vs. T L MOHAN F/O LATE SREEKANTH MOHAN
|
March 14, 2018 |
|
KERALA FOREST DEVELOPMENT CORPORATION STAFF UNION Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY,GOV
|
May 21, 2018 |
|
KERALA GRAMIN BANK Vs. SUB REGISTRAR SUB REGISTRY OFFICE
|
June 28, 2018 |
|
KERALA GRAMIN BANK HEAD OFFICE Vs. SUB REGISTRAR SUB REGISTRY OFFICE MAKKARAPARAMBUMALAPPURAM DISTRICT
|
October 24, 2018 |
|
KERALA GRAMIN BANK, REPRESENTED BY ITS GENERAL MANAGER, KGB TOWERS AND OTHERS Vs. KOLAPPA PILLAI
|
October 24, 2018 |
|
KERALA HEALTH RESEARCH & WELFARE SOCIETY AND OTHER Vs. V. ACHUTHAN NAIR AND OTHERS
|
February 28, 2018 |
|
KERALA HIGH COURT EMPLOYEES UNION AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 30, 2018 |
|
KERALA HIGH COURT TYPIST COPYIST ASSOCIATION Vs. HIGH COURT OF KERALA
|
January 9, 2018 |
|
KERALA HOUSING FINANCE LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 8, 2018 |
|
KERALA N.G.O.SANGH Vs. STATE OF KERALA
|
October 9, 2018 |
|
KERALA PRIVATE HOSPITAL ASSOCIATION Vs. STATE OF KERALA
|
April 3, 2018 |
|
KERALA PRIVATE HOSPITALS ASSOCIATION, REPRESENTED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
April 10, 2018 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. JYOTHIS T.S
|
November 21, 2018 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. MANOJ KUMAR. K.
|
March 1, 2018 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. KRISHNAKUMAR V V
|
January 5, 2018 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. DR.ARUN SACHU
|
October 22, 2018 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. DISTRICT OFFICER
|
March 1, 2018 |
|
KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY SECRETARY Vs. THIRTHA THANKAKUTTAN
|
June 12, 2018 |
|
KERALA REAL ESTATE WORKERS UNION (KRWU) Vs. PARAPURATH MUHAMMED KUTTY HAJI
|
March 20, 2018 |
|
KERALA STATE AND ORS. Vs. BRIJIT AND ORS.
|
March 28, 2018 |
|
KERALA STATE BEVEARAGES, (MANUFACTURING & MARKETING)CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 26, 2018 |
|
KERALA STATE BEVERAGES Vs. STATE POLICE CHIEEF, THIRUVANANTHAPURAM
|
July 16, 2018 |
|
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), THIRUVANANTHAPURAM
|
April 13, 2018 |
|
KERALA STATE BEVERAGES (MANUFACTURING AND MARKETIN Vs. KRISHNA KUMAR R U D CLERK
|
April 4, 2018 |
|
KERALA STATE CO-OPERATIVE BANK LTD Vs. KERALA CO-OPERATIVE OMBUDSMAN
|
April 3, 2018 |
|
KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION Vs. MUPPAINAD SERVICE CO-OPERATIVE BANK LTD
|
February 23, 2018 |
|
KERALA STATE COIR CORPORATION LTD Vs. STATE BANK OF INDIA
|
January 31, 2018 |
|
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
May 21, 2018 |
|
KERALA STATE ELECTRICITY BOARD Vs. P L LAWARENCE & COMPANY
|
July 9, 2018 |
|
KERALA STATE ELECTRICITY BOARD AND ANOTHER Vs. BINANI ZINC LTD. AND ANOTHER
|
June 26, 2018 |
|
KERALA STATE ELECTRICITY BOARD AND ANOTHER Vs. M/S. BINANI ZINC LTD. AND ANOTHER
|
June 26, 2018 |
|
KERALA STATE ELECTRICITY BOARD AND OTHERS Vs. HOTEL MARIYA AND ANOTHER
|
June 26, 2018 |
|
KERALA STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA STATE ELECTRICITY BOARD LIMITED
|
May 31, 2018 |
|
KERALA STATE ELECTRICITY BOARD LIMITED Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
|
February 28, 2018 |
|
KERALA STATE ELECTRICITY BOARD LTD VAIDYUTHI BHAVAN, PATTAM Vs. K K ABDUL KAREEM
|
July 24, 2018 |
|
KERALA STATE ELECTRICITY BOARD LTD. Vs. HINDUSTHAN CONSTRUCTION COMPANY
|
September 19, 2018 |
|
KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS Vs. SHERLY N ASSISTANT ENGINEER (ELECTRICAL)
|
January 16, 2018 |
|
KERALA STATE EMPLOYEES PENSION BOARD Vs. P M PADMAKUMARI
|
November 29, 2018 |
|
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. SYAMALA T , D/O THANKAKKA
|
June 19, 2018 |
|
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. LOK AYUKTA LEGISLATURE COMPLEX
|
April 4, 2018 |
|
KERALA STATE HANDLOOM WEAVERS CO Vs. DEPUTY LABOUR COMMISSIONER AND OTHERS
|
May 24, 2018 |
|
KERALA STATE PUBLIC SERVICE COMMISSION Vs. A. JALAJA, ALAYAM
|
August 8, 2018 |
|
KERALA STATE REPRESENTED BY CHIEF SECRETARY, TRIVA Vs. DISTRICT COLLECTOR, ERNAKULAM
|
March 28, 2018 |
|
KERALA STATE RETAIL RATION DEALERS ASSOCIATION REPRESENTED BY GENERAL SECRETARY Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
July 3, 2018 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P.R. BEEDHAVA ROY AND OTHERS
|
January 10, 2018 |
|
KERALA STATE ROAD TRANSPORT CORPORATION & ORS. Vs. E. VIJAYAN, PUMP OPERATOR, K.S.R.T.C.
|
June 19, 2018 |
|
KERALA STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. K. THANKAN, EMPANELLED DRIVER, KSRTC
|
February 1, 2018 |
|
KERALA STATE ROAD TRANSPORT CORPORATION TRANSPORT BHAVAN Vs. SAJU VARKEY MULAVARICKAL HOUSE
|
August 20, 2018 |
|
KERALA STATE ROAD TRANSPORT CORPORATION TRANSPORT HOUSE, Vs. SOUMYA, NADUKANNI
|
September 6, 2018 |
|
KERALA STATE SPORTS COUNCIL Vs. ROHINI PRASAD
|
December 4, 2018 |
|
KERALA STATE WAQF BOARD Vs. T.M.ABDUL SALAM
|
December 3, 2018 |
|
KERALA STATE WARE HOUSING CORPORATION LTD Vs. DIVAKARAN THAMPI METHANATH
|
March 15, 2018 |
|
KERALA TABLE TENNIS ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL
|
December 12, 2018 |
|
KERALA TABLE TENNIS ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL
|
November 29, 2018 |
|
KERALA TRANSPORT COMPANY Vs. REGIONAL TRANSPORT OFFICER
|
July 20, 2018 |
|
KERALA URBAN BANK STAFF ORGANIZATION, TRIVANDRUM CO-OPERATIVE URBAN BANK LIMITED Vs. STATE OF KERALA
|
July 3, 2018 |
|
KERALA VIKASANA NIDHI LIMITED Vs. DISTRICT POLICE CHIEF, PALAKKAD
|
May 29, 2018 |
|
KERALA WATER AUTHORITY, REPRESENTED BY ITS MANAGING DIRECTOR Vs. DEVAKUMAR T S , S/O D THAPASIMUTHU
|
July 31, 2018 |
|
KERALA WATER AUTHORITY, VELLAYAMBALAM Vs. INDUSTRIES COMMISSIONER
|
July 25, 2018 |
|
KESAVADASAPURAM WELFARE CO-OPERATIVE SOCIETY LTD Vs. S SREEKANTAN NAIR
|
March 27, 2018 |
|
KESAVAN NAMBOODIRI Vs. B.S. RADHAKRISHNAN
|
December 4, 2018 |
|
KEVIN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
June 5, 2018 |
|
KEZHUVEETTIL GOPALAKRISHNAN NAIR Vs. EXECUTIVE OFFICER AND OTHERS
|
February 19, 2018 |
|
KHADEEJA Vs. STATE OF KERALA
|
September 18, 2018 |
|
KHADEEJA Vs. THE DISTRICT COLLECTOR MALAPPURAM AND OTHERS
|
June 29, 2018 |
|
KHADEEJA AND OTHERS Vs. KERALA STATE ELECTRICITY BOARD LIMITED AND OTHERS
|
March 19, 2018 |
|
KHADEEJA C. W/O. NAZAR K Vs. SUPERINTENDENT OF POLICE KANNUR, PIN 670 001
|
March 14, 2018 |
|
KHADER @ ABDUL KHADER Vs. STATE OF KERALA
|
November 5, 2018 |
|
KHANI Vs. STATE OF KERALA
|
November 1, 2018 |
|
KHATHAD Vs. STATE OF KERALA
|
September 19, 2018 |
|
KILIKOLLOOR VALIYAPALLY MUSLIM JAMA Vs. MUHAMMED SHAFI
|
January 29, 2018 |
|
KIMS HEALTH CARE MANAGEMENT LTD. Vs. STATE OF KERALA OTHERS
|
March 27, 2018 |
|
KINDER WOMENS HOSPITAL & FERTILITY CENTRE PRIVATE Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
March 13, 2018 |
|
KINFRA INDUSTRIES CHAMBER Vs. THE STATE OF KERALA
|
November 14, 2018 |
|
KINTEL MUHAMMED Vs. SAFOORA E.
|
November 15, 2018 |
|
KIRAN Vs. STATE OF KERALA
|
November 21, 2018 |
|
KIRAN KUMAR Vs. BINI MARIM CHANDI
|
October 11, 2018 |
|
KIRAN.V Vs. DISTRICT POLICE CHIEF, PATHANAMTHITTA PATHANAMTHITTA DISTRICT, PIN
|
May 28, 2018 |
|
KIRAN SHAJI Vs. STATE OF KERALA
|
September 3, 2018 |
|
KITEX GARMENTS LIMITED Vs. COMMISSIONER OF CUSTOMS
|
August 8, 2018 |
|
KITEX GARMENTS LTD Vs. ASSISTANT STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPARTMENT
|
October 11, 2018 |
|
KITEX LTD Vs. ASSISTANT SALES TAX OFFICER KERALA STATE GST DEPAR
|
January 23, 2018 |
|
KIZHAKKAYIL CHOYIKUTTY (DIED), S/O. KANARAN AND OTHERS Vs. STATE OF KERALA
|
July 18, 2018 |
|
KIZHAKKE PURAKKAL KOLAKKAT MUSTHAFA AND OTHERS Vs. SUMMAYYA M.K.
|
March 1, 2018 |
|
KIZHAKKEKARA MAHILA SAMAJAM, KOTTARAKARA, REP BY ITS PRESIDENT RAJALEKHA Vs. KOTTARAKKARA GRAMA PANCHAYATH REP BY ITS SECRETARY
|
August 3, 2018 |
|
KIZHAKKEPURAYIL LAKSHMANAN AND OTHERS Vs. M.V. VALSAN AND OTHERS
|
July 5, 2018 |
|
KMK GRANITES VELLADIKUNNU AND OTHER Vs. NAGALASSERY GRAMA PANCHAYAT KOOTTANADU P.O AND OTHER
|
October 30, 2018 |
|
KNR WALAYAR TOLLWAYS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
March 14, 2018 |
|
KOCHAMMINI THAMPURAN Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LAW AND PUBLIC ADMINISTRATION
|
July 12, 2018 |
|
KOCHAPPAN Vs. STATE OF KERALA
|
February 27, 2018 |
|
KOCHI REFINERIES LTD. Vs. STATE OF KERALA, REPRESENTED BY JOINT COMMISSIONER (LAW), COMMERCIAL TAXES, ERNAKULAM
|
November 1, 2018 |
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KOCHI REFINERIES LTD., AMBALAMUGAL Vs. STATE OF KERALA
|
July 13, 2018 |
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KOCHUKUMAR.D Vs. THE DISTRICT COLLECTOR
|
November 29, 2018 |
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KOCHUKUNJU, PARANTHADI VADAKKEKKARA PUTHEN VEEDU Vs. STATE OF KERALA
|
June 22, 2018 |
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KOCHURANI BABY Vs. STATE TAX OFFICER, KOTTAYAM AND OTHERS
|
May 21, 2018 |
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KODAKKAD NUSRATHUL ISLAM MAHALLU COMMITTEE PRESIDENT P.K. IMBICHIKOYA THANGAL AND OTHERS Vs. HASSAINAR MUSLIAR AND OTHERS
|
March 7, 2018 |
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KODAKKADAN SAJITHA D/O MOIDEENKUTTY Vs. STATE OF KERALA
|
July 11, 2018 |
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KODANCHERY SURENDRAN Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD.
|
February 27, 2018 |
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KODIYERI GOPALAKRISHNA MENON Vs. DEPUTY COMMISSIONER, MALABAR DEVASWOM BOARD
|
March 27, 2018 |
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KODIYERI GOPALAKRISHNA MENON Vs. COMMISSIONER
|
August 31, 2018 |
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KOHINOOR FLOORS PVT. LTD. Vs. STATE TAX OFFICER
|
July 12, 2018 |
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KOLAKKADAN NOUSHAD @ MON Vs. STATION HOUSE OFFICER
|
July 25, 2018 |
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KOLAKKATTIL SIDDIQUE,S/O.CHEKKUTTY Vs. STATE OF KERALA
|
October 9, 2018 |
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KOLARI NATHAN PARAMBU CHATHU Vs. VAZHAYIL SIVADASAN
|
March 22, 2018 |
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KOLLAM DISTRICT CO Vs. KERALA STATE COMMISSION FOR SCHEDULED CASTE AND SCHEDULED TRIBE AYYANKALI BHAVAN AND OTHERS
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June 14, 2018 |
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KOLLAM DISTRICT CO-OPERATIVE BANK LIMITED Vs. GOPINATHAN NAIR
|
May 25, 2018 |
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KOLLOLI MUJEEB @ MAJEED Vs. NASEEBA AND OTHERS
|
January 30, 2018 |
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KOMALA KUMAR Vs. STATE OF KERALA
|
February 28, 2018 |
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KOMALAM K.T. Vs. K. RAJAN
|
January 17, 2018 |
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KOMALAN , S/O MADHAVAN Vs. SENIOR GEOLOGIST, MINING & GEOLOGY DEPARTMENT, ALAPPUZHA DISTRICT
|
July 3, 2018 |
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KOMALAVALLI Vs. SNEHALATHA AND ORS.
|
February 14, 2018 |
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KOMALAVALLY AND OTHER Vs. THE BRANCH MANAGER NATIONAL INSURANCE CO LTD
|
February 16, 2018 |
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KOOTHALI SERVICE CO Vs. ASSISTANT REGISTRAR OF CO
|
May 30, 2018 |
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KOOTTIKKAL GRAMA PANCHAYATH Vs. VAZHATHARA GRANITES AND AGGREGATES PVT. LTD.
|
May 21, 2018 |
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KOOTTIKKAL GRAMA PANCHYAT Vs. VAZHATHARA GRANITES AND AGGREGATES PVT. LTD.
|
June 21, 2018 |
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KORACHANKUZHIYIL MADHAVI AND OTHER Vs. UNNIKRISHNAN, S/O.SANKARANKUTTY
|
January 29, 2018 |
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KOSHY GEORGE PALOTTU MADOM Vs. STATE OF KERALA REPRESENTED BY SECRETARY AGRICULTURE DEPARTMENT GOVERNMENT SECRETARIAT
|
February 22, 2018 |
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KOTHAMANGALAM AGGREGATES PRE Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
April 6, 2018 |
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KOTTAKKUNNUMMAL ASSAINAR Vs. MUYYOTH KADEESA
|
July 5, 2018 |
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KOTTAYAM MAHAL MUSLIM JAMA Vs. JASSIM AND OTHERS
|
March 22, 2018 |
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KOTTAYI SERVICE CO-OPERATIVE BANK LTD. Vs. DY. C.C.E.
|
March 5, 2018 |
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KOTTAYIL SUSHEELA Vs. KOTTAYIL SUMITRA AND ANOTHER
|
February 2, 2018 |
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KOTTILE VALAPPIL ABDUL JABBAR S/O. KUNHAMMED HAJI Vs. MULLANTAKATH AMZA S/O. PATHUMMA
|
July 19, 2018 |
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KOYAN Vs. STATE OF KERALA
|
April 6, 2018 |
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KOZHIKODE CORPORATION Vs. T.P. BASHEER
|
July 18, 2018 |
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KOZHIKODE DISTRICT SPORTS COUNCIL Vs. STATE OF KERALA
|
June 14, 2018 |
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KOZHISSERY MOYINKUTTY AND OTHERS Vs. MUHAMMED N. AND OTHERS
|
March 14, 2018 |
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KRISHNA CHANDRAN Vs. STATE OF KERALA
|
July 18, 2018 |
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KRISHNA KUMAR M R Vs. STATE OF KERALA
|
July 4, 2018 |
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KRISHNA KUMARI AND OTHERS Vs. V.P. SURENDRAN AND ANOTHERS
|
March 21, 2018 |
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KRISHNA PANNIKKAR S/O KUTTAN PANIKKAR Vs. THE UNIVERSITY OF KERALA
|
March 6, 2018 |
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KRISHNAKUMAR Vs. THE MAINTENANCE TRIBUNAL, THIRUVANANTHAPURAM
|
November 1, 2018 |
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KRISHNAKUMAR Vs. STATE OF KERALA
|
June 18, 2018 |
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KRISHNAKUMAR Vs. COPORATION OF THIRUVANANTHAPURAM
|
June 27, 2018 |
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KRISHNAKUMAR Vs. SUBRAMANIYAN ACHARI
|
June 26, 2018 |
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KRISHNAKUMAR Vs. STATE OF KERALA
|
October 4, 2018 |
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KRISHNAKUMAR A V Vs. HAMZA MUSALIYAR
|
July 9, 2018 |
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KRISHNAKUMAR S/O DIVAKARA KAMMATH Vs. MURUKAN S/O KAPPAYANDI PILLI
|
February 8, 2018 |
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KRISHNAKUMAR S/O. MOORKATH DAMODARAN NAIR [LATE] Vs. STATE OF KERALA
|
June 1, 2018 |
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KRISHNAKUMAR T.S. Vs. THE LAND TRIBUNAL OFFICE OF THE SPECIAL TAHSILDAR
|
October 11, 2018 |
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KRISHNAKUMARI E Vs. T R BALAKRISHNAN
|
June 18, 2018 |
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KRISHNAN Vs. STATE OF KERALA
|
June 7, 2018 |
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KRISHNAN Vs. T P WILSON
|
June 5, 2018 |
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KRISHNAN AND OTHERS Vs. T.P. WILSON AND OTHERS
|
June 5, 2018 |
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KRISHNAN KUTTY Vs. K S MOHANAN PILLAI
|
March 16, 2018 |
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KRISHNANKUTTY Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
|
March 8, 2018 |
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KRISHNANKUTTY Vs. STATE OF KERALA
|
January 17, 2018 |
|
KRISHNANKUTTY @ APPU Vs. STATE OF KERALA
|
October 24, 2018 |
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KRISHNANKUTTY NAIR AND OTHERS Vs. M.P. RENJITH KUMAR AND OTHERS
|
April 2, 2018 |
|
KRISHNANKUTTY, S/O. KANDAMUTHAN Vs. THE SHRIRAM GENERAL INSURANCE COMPANY LIMITED
|
June 25, 2018 |
|
KRISHNARAJ M V Vs. LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY
|
May 23, 2018 |
|
KRISHNENDU. A.S Vs. AKHIL. V.S
|
October 24, 2018 |
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KSEB KARAR THOZHILALI FEDERATION Vs. KERALA STATE ELECTRICITY BOARD
|
April 4, 2018 |
|
KSHEMACHANDRAN S/O VIJARARAJAN VAZHUNNAVAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 15, 2018 |
|
KSHETHRA SAMRAKSHANA PRADESIKA SAMITHY, KUTTARIKKAL DEVASWOM AARAYOOR SUB GROUP NEYYATTINKARA Vs. THE SPECIAL TAHSILDAR, TDB, THIRUVANANTHAPURAM AND OTHER
|
March 26, 2018 |
|
KTC AUTOMOBILES (P) LTD Vs. STATE OF KERALA
|
June 29, 2018 |
|
KUDIVELLA SAMRAKSHANA SAMITHI REPRESENTED BY ITS ACTION COMMITTEE CONVENOR Vs. SUSHIJA SUKUMARAN
|
June 1, 2018 |
|
KUDUKKIL CHEMBAT KOMU MOIDEEN Vs. THE DISTRICT COLLECTOR
|
November 1, 2018 |
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KUMAR Vs. STATE OF KERALA
|
November 29, 2018 |
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KUMAR Vs. STATE OF KERALA
|
March 2, 2018 |
|
KUMAR Vs. STATE OF KERALA
|
September 10, 2018 |
|
KUMAR. S Vs. SARASWATHIAMMA AND OTHERS
|
March 8, 2018 |
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KUMARAKOM LAKE RESORT Vs. STATE OF KERALA
|
November 1, 2018 |
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KUMARAN Vs. STATE OF KERALA
|
June 4, 2018 |
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KUMARAN, S/O. RAMAN AND OTHERS Vs. R. BHAVANI, W/O. GANGADHARAN AND OTHERS
|
February 6, 2018 |
|
KUMARI GIRIJA Vs. THE UNION OF INDIA
|
October 17, 2018 |
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KUMARI INDIRA V.A. Vs. UNION OF INDIA AND ANOTHER
|
May 25, 2018 |
|
KUMARI MIDHU Vs. SATHYANESAN
|
July 10, 2018 |
|
KUMARI MINI S.S Vs. STATE OF KERALA
|
February 14, 2018 |
|
KUMARI P.I. PRESIDENT, THIROOR SERVICE CO Vs. THE STATE OF KERALA, (DEPUTY SUPERINTENDENT OF POLICE VACB) AND ANR.
|
February 6, 2018 |
|
KUMARI S. VANAJAMONY Vs. UNION OF INDIA REPRESENTED BY THE DEPUTY SECRETARY TO GOVT. AND OTHERS
|
October 30, 2018 |
|
KUMARI SHEEBA @ SHEEBA SANKAR Vs. N PREETHA D/O SANTHA
|
June 4, 2018 |
|
KUMARI VINODHINI M N Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 19, 2018 |
|
KUMILY GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY (SPECIAL GRADE) Vs. TRIBUNAL FOR LOCAL SELF INSTITUTIONS
|
July 16, 2018 |
|
KUN MOTOR CO PVT LTD Vs. ASST STATE TAX OFFICER
|
December 6, 2018 |
|
KUN MOTOR CO. PVT. LTD. Vs. ASST. STATE TAX OFFICER
|
September 10, 2018 |
|
KUNCHI Vs. DISTRICT COLLECTOR
|
October 3, 2018 |
|
KUNCHITHANNY LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. DIVISIONAL FOREST OFFICER MUNNAR IDUKKI DISTRICT
|
July 5, 2018 |
|
KUNDANI JAMSHEERA Vs. VELLAMPARAMBIL MUHAMMED
|
March 8, 2018 |
|
KUNDATTIL ABDUL NAZAR Vs. KALLOLI RASEENA
|
April 6, 2018 |
|
KUNHABDULLA Vs. STATE OF KERALA
|
January 11, 2018 |
|
KUNHABDULLA HAJI Vs. THE KANNUR CORPORATION
|
November 7, 2018 |
|
KUNHALAN KOZHIKKODAN Vs. ASSISTANT STATE TAX OFFICER
|
May 23, 2018 |
|
KUNHAPPU Vs. PARUTHUR GRAMA PANCHAYAT AND OTHERS
|
July 27, 2018 |
|
KUNHE @ NADUPARAMBIL CHACKO Vs. THE EXCISE INSPECTOR
|
April 9, 2018 |
|
KUNHIKRISHNAN V Vs. AUTHORIZED OFFICER/CHIEF MANAGER KERALA GRAMAIN BANK
|
October 9, 2018 |
|
KUNHIMOIDEENKUTTY Vs. MARAKKARA GRAMA PANCHAYAT
|
August 3, 2018 |
|
KUNHIMUHAMMED, S/O KUNHIMARAKKAN Vs. RASIYA, W/O SIDDIKUTTY
|
March 9, 2018 |
|
KUNHIRAMAN LIJIN NIVAS Vs. ASSISTANT REGISTRAR (GENREAL)OF CO-OPERATIVE SOCIETIES
|
July 23, 2018 |
|
KUNHISANKARAN NAMBIAR, S/O KUNHIKRISHNAN NAIR Vs. PRADEEP KUMAR, S/O NARAYANA KURUP
|
March 15, 2018 |
|
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST MANASSERY Vs. STATE OF KERALA AND OTHERS
|
March 12, 2018 |
|
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST MANASSERY AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
|
April 6, 2018 |
|
KUNHOLAN KUTTY K.M. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
KUNHOOTTAN Vs. STATE OF KERALA
|
June 22, 2018 |
|
KUNHOTH KUNHAMMED S/O CHOKRU Vs. RAGHAVAN S/O KANNAN
|
January 23, 2018 |
|
KUNJA Vs. STATE OF KERALA
|
July 16, 2018 |
|
KUNJALACHI Vs. KOCHAPPU RAMAN, KAKKUZHI
|
July 6, 2018 |
|
KUNJAN. K.T Vs. V.A. JAYANANDHAN AND OTHERS
|
July 5, 2018 |
|
KUNJAVA A N Vs. BUILDING CESS ASSESSMENT OFFICER
|
July 11, 2018 |
|
KUNJIPILLA Vs. HARIDAS
|
May 30, 2018 |
|
KUNJIPPALU & ORS. Vs. STATE OF KERALA & ORS.
|
January 31, 2018 |
|
KUNJU @ DEVASYA Vs. STATE OF KERALA
|
August 1, 2018 |
|
KUNJU AND ORS. Vs. JOHN AND ORS.
|
July 9, 2018 |
|
KUNJUKOSHY PAUL Vs. STATE OF KERALA
|
March 23, 2018 |
|
KUNJUKUNJU Vs. STATE OF KERALA
|
November 9, 2018 |
|
KUNJUMUHAMMED Vs. STATE OF KERALA
|
November 13, 2018 |
|
KUNNAMCHIRA SIBI @ JOSEPH, S/O ANTONY Vs. STATE OF KERALA
|
June 29, 2018 |
|
KUNNATH NARAYANI ALIAS THIRUMALUKUTTY Vs. KUNNATH KOCHAN ALIAS VASU
|
May 24, 2018 |
|
KUNNATHU MUHAMMED AND OTHERS Vs. STATE OF KERALA
|
March 23, 2018 |
|
KUNNUNNI CHAKRAPANI Vs. THE REVENUE DIVISIONAL OFFICER & ORS.
|
June 29, 2018 |
|
KURIAKOSE Vs. STATE OF KERALA
|
June 6, 2018 |
|
KURIAKOSE ABRAHAM Vs. THE DIVISIONAL MANAGER, ICICI LOMBORD GENERAL INSURANCE CO. LTD.
|
June 25, 2018 |
|
KURIAKOSE K K S/O KURIAKOSE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
KURIAKOSE MAR SEVERIOS ARCH BISHOP Vs. MALANKARA SURIYANI KNANAYA ASSOCIATION
|
July 26, 2018 |
|
KURIAKOSE MATHAI Vs. SECRETARY, VANNAPPURAM GRAMA PANCHAYATH AND OTHER
|
June 12, 2018 |
|
KURIAKOSE P.K. Vs. ASGAR SHAKOOR PATEL AND OTHERS
|
April 3, 2018 |
|
KURIAN Vs. LINCY ELIZABETH THOMAS
|
May 31, 2018 |
|
KURIAN GEORGE Vs. ANNAMMA GEORGE
|
September 27, 2018 |
|
KURIAN P.T. Vs. BAISONVALLEY GRAMA PANCHAYAT
|
July 9, 2018 |
|
KURINJIKAVU Vs. SOUTHERN RAILWAY
|
February 5, 2018 |
|
KUTHIRANMALA SREE DHARMA SASTHA TRUST Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS.
|
January 19, 2018 |
|
KUTHUPARAMBA RANGE KALLUCHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM LTD Vs. COMMISSIONER OF INCOME TAX
|
June 20, 2018 |
|
KUTTAN Vs. STATE OF KERALA, REPRESENTED BY THE DIRECTOR GENERAL OF PROSECUTION, HIGH COURT OF KERALA, ERNAKULAM
|
April 9, 2018 |
|
KUTTAN ALIAS KRISHNANKUTTY Vs. STATE OF KERALA
|
March 12, 2018 |
|
KUTTAN NAIR Vs. IRINJALAKUDA MUNICIPALITY
|
November 8, 2018 |
|
KUTTAN PILLAI Vs. STATE OF KERALA
|
June 12, 2018 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
November 9, 2018 |
|
KUTTAPPAN Vs. K.K. SURYAN AND OTHERS
|
June 13, 2018 |
|
KUTTAPPAN S/O RAMAKRISHNAN Vs. ARUNKUMAR N S S/O SIVARAMAN
|
February 26, 2018 |
|
KUTTIANNAN S/O KOYAN Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY
|
February 8, 2018 |
|
KUTTIHASSAN Vs. SHAMEERA
|
October 10, 2018 |
|
KUTTIKRISHNAN EZUTHASSAN Vs. O.M. AJAYSANKAR AND ORS.
|
January 10, 2018 |
|
KUTTIKRISHNAN P Vs. P MARTIN JOSE
|
April 11, 2018 |
|
KUTTIKRISHNAN P. S/O. LATE KANNAN NAMBIAR Vs. STATE OF KERALA
|
April 11, 2018 |
|
KUTTIYACHAN JOSEPH Vs. MANOHARAN
|
August 2, 2018 |
|
KUTTY PENNAMMAL Vs. BALATHARAKAN
|
October 11, 2018 |
|
KUTTYKRISHNAN Vs. JITHESH
|
January 5, 2018 |
|
KUZHINJALIL JOSE AND ORS. Vs. STATE OF KERALA
|
February 27, 2018 |
|
KUZHIPPIL PAULOSE Vs. KUZHIPPIL BIJU PAUL
|
March 22, 2018 |
|
L SATHY Vs. UNNIKRISHNAN NAIR
|
January 5, 2018 |
|
L. AJIKUMAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
June 11, 2018 |
|
L. AMEER KHAN Vs. MUNICIPAL COUNCIL, CORPORATION OF KOLLAM AND OTHERS
|
March 7, 2018 |
|
L. JOSEPH Vs. THE EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
|
March 7, 2018 |
|
L. SATHY Vs. UNNIKRISHNAN NAIR
|
January 5, 2018 |
|
L.C. SANTHA, DEPUTY DIRECTOR (RETIRED), LOCAL FUND AUDIT DEPARTMENT Vs. STATE OF KERALA AND OTHERS
|
March 7, 2018 |
|
L.CHRISTUDAS Vs. STATE OF KERALA
|
September 11, 2018 |
|
LABEEBUL MUBARACK Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
June 22, 2018 |
|
LAILA BEEVI Vs. STATE OF KERALA AND OTHERS
|
April 4, 2018 |
|
LAILA T ABRAHAM Vs. MAHATMA GANDHI UNIVERSITY, KOTTAYAM
|
August 16, 2018 |
|
LAILABI KHALID Vs. COMMISSIONER OF INCOME-TAX
|
June 11, 2018 |
|
LAISSA W/O PETER Vs. THRESSIA JACOB
|
May 25, 2018 |
|
LAKAYIL GEETHA Vs. THE VILLAGE OFFICER, NILAMBUR VILLAGE OFFICE
|
November 1, 2018 |
|
LAKSHADWEEP DEVELOPMENT CORPORATION LTD G 406 Vs. ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) KOCHI
|
December 19, 2018 |
|
LAKSHMANAN Vs. THE EXECUTIVE ENGINEER, IDUKKI DISTRICT PANCHAYATH
|
October 10, 2018 |
|
LAKSHMANDAS AISWARYA FINANCIERS KALPETTA AMSOM, DESOM,, VYTHIRI TALUK, P.O. KALPETTA Vs. DR. K.K. DANDAPANI AND ANOTHER
|
June 25, 2018 |
|
LAKSHMI Vs. NATIONAL INSURANCE CO.LTD.
|
February 28, 2018 |
|
LAKSHMI NARAYANAN Vs. R RAJALEKSHMI
|
April 4, 2018 |
|
LAKSHMI PAKATH MENON Vs. SUDHEER SIVASANKARAN MENON
|
February 19, 2018 |
|
LAKSHMI S S , D/O SATHYAVRUTHAN Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY
|
August 1, 2018 |
|
LAKSHMI SANKAR Vs. SURE SH . K . SURENDRANATHAN
|
October 22, 2018 |
|
LAKSHMIDEVI Vs. K.V. PARAMESWARAN AND OTHERS
|
May 23, 2018 |
|
LAKSHMIKUTTY AMMA AND ORS. Vs. BABY INDIRA AND ORS.
|
March 9, 2018 |
|
LAKSHMIKUTTY D/O SUBRAMANIAN CHETTIYAR Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS
|
July 30, 2018 |
|
LAL CHINNAPPAN S/O (LATE) CHINNAPPAN Vs. AUTHORISED OFFICER STATE BANK OF INDIA
|
March 7, 2018 |
|
LAL K K S/O KRISHNAN Vs. AUTHORISED OFFICER, SOUTH INDIAN BANK LTD
|
July 10, 2018 |
|
LAL PRODUCTS Vs. INTELLIGENCE OFFICER, COMMERCIAL TAXES
|
December 6, 2018 |
|
LAL, S/O. THANKAPPAN, OTTAPARAMBIL VEEDU Vs. STATE OF KERALA
|
June 21, 2018 |
|
LALAN Vs. STATE OF KERALA
|
May 22, 2018 |
|
LALI JOSEPH Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
January 11, 2018 |
|
LALI YOHANNAN Vs. STATE OF KERALA
|
November 29, 2018 |
|
LALITHA Vs. K S PRASANNAN
|
March 23, 2018 |
|
LALITHA GEORGE Vs. DISTRICT COLLECTOR, KOZHIKODE AND OTHERS
|
July 25, 2018 |
|
LALITHA VARMA Vs. AKSHAY SATHEESH VARMA AND OTHERS
|
June 6, 2018 |
|
LALITHA, D/O. CHELLAMMA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
February 15, 2018 |
|
LALY ROY W/O ROY @ JOB M D Vs. GREATER COCHIN DEVELOPMENT AUTHORITY REPRESENTED BY SECRETARY
|
March 9, 2018 |
|
LAMBETH PUTHIYAPURAYIL RASIYA AND OTHERS W/O MUSTHAFA Vs. ARIYAKKANDY MUSTHAFA S/O MOIDU
|
January 19, 2018 |
|
LARSON T. GEORGE Vs. THE STATE OF KERALA
|
November 28, 2018 |
|
LATHA W/O AJITH Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD
|
July 5, 2018 |
|
LATHEEF S/O YUSAF HAJI Vs. PRASANNA KUMARI W/O SREEKUMAR
|
February 16, 2018 |
|
LATHIKA Vs. STATE OF KERALA
|
November 28, 2018 |
|
LATHIKA K.P @ LATHIKA KARTHIKEYAN AND OTHERS Vs. THE LOCAL LEVEL MONITORING COMMITTEE, FOR THRISSUR CORPORATION AND OTHERS
|
March 26, 2018 |
|
LATHIKA L W/O LATE RAJU Vs. SUDARSANAN @ SETHU, S/O MOHANAN
|
August 3, 2018 |
|
LAXMI MEGAN SPECIALITY HEALTH CARE PRIVATE LIMITED Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
|
July 2, 2018 |
|
LAYANA THOMAS Vs. STATE BANK OF INDIA
|
November 5, 2018 |
|
LAZAR CHAKKOLA Vs. THE STATE OF KERALA
|
November 8, 2018 |
|
LEELA Vs. STATE OF KERALA
|
September 27, 2018 |
|
LEELA Vs. STATE OF KERALA
|
July 24, 2018 |
|
LEELA AND OTHERS Vs. VASU AND OTHERS
|
February 9, 2018 |
|
LEELA DAYANANDAN Vs. UNION OF INDIA, REPRESENTED BY DEPUTY SECRETARY TO GOVT
|
July 11, 2018 |
|
LEELA K. Vs. STATE OF KERALA AND OTHERS
|
October 30, 2018 |
|
LEELA SHOBINATHAN Vs. S S SURESH KUMAR
|
August 2, 2018 |
|
LEELAKUMARI Vs. SHIKHA
|
July 23, 2018 |
|
LEELAMMA Vs. KUNJOONJU
|
October 24, 2018 |
|
LEELAMMA @ MARIA W/O LATE ISSAC VARGHESE Vs. KUNJOONJU, S/O VELAYUDHAN
|
June 1, 2018 |
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LEELAMMA KORAH Vs. KEEZHMADU GRAMA PANCHAYATH
|
November 12, 2018 |
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LEELAVATHY K Vs. KERALA STATE ELECTRICITY BOARD LTD
|
April 11, 2018 |
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LEEMA KURUVILA Vs. STATE OF KERALA
|
April 2, 2018 |
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LEENA AND OTHERS Vs. DIRECTOR OF TREASURIES AND OTHERS
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May 24, 2018 |
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LEENA BEEGUM LEENA MANZIL Vs. BRIJLAL S/O GANAPAT RAM
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February 26, 2018 |
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LEENA GOVINDAN Vs. GOVINDA NAIK A DLABIC
|
December 19, 2018 |
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LEENA JOSEPH Vs. DISTRICT COLLECTOR COLLECTORATE, THIRUVANANTHAPURAM
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October 26, 2018 |
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LEENA K K JUNIOR ASSISTANT KSRTC Vs. KERALA STATE FINANCIAL ENTERPRISES
|
July 25, 2018 |
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LEENA RAJ T.S., D/O.LATE SELVARAJ, Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
|
February 19, 2018 |
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LEENA VINEETH Vs. MINISTRY OF WOMAN & CHILD DEVELOPMENT REPRESENTED BY ITS SECRETARY
|
July 10, 2018 |
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LEENA VINEETH Vs. MINISTRY OF WOMAN & CHILD DEVELOPMENT
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May 10, 2018 |
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LEGAL LITERACY COUNCIL Vs. KERALA UNION OF WORKING JOURNALISTS, NEW DELHI UNIT
|
June 27, 2018 |
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LEGENDROYAL INFRA, REPRESENTED BY ITS PARTNER, T MANOJ KUMAR Vs. INTELLIGENCE OFFICER, SQUAD NO III, GOODS & SERVICE TAXES
|
February 19, 2018 |
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LEJU SAJI KUMAR., W/O. A.K SAJI KUMAR Vs. THE MINISTRY OF PETROLEUM & NATURAL GASES., SASTHRI BHAVAN, NEW DELHI
|
June 8, 2018 |
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LEKHA Vs. STATE OF KERALA
|
October 17, 2018 |
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LEKHA P A W/O JOSE A P Vs. ARUN KUMAR CHATTERJEE
|
June 18, 2018 |
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LEKHAKUMARI Vs. PRASANNAKUMAR
|
June 22, 2018 |
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LEKSHMI AMMA THANKAMMA AND OTHERS Vs. GOVINDA PILLAI KUTTAN PILLAI AND OTHERS
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February 27, 2018 |
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LEKSHMI NARASIMHA MOORTHY Vs. STATE OF KERALA
|
March 27, 2018 |
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LEKSHMISOORYA S I Vs. DITTY S
|
December 20, 2018 |
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LEKSHMY DEVY GOPALAKRISHNA BUILDING Vs. ASSISTANT DIVISIONAL OFFICER
|
March 2, 2018 |
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LEKSKHMI DEVI K R Vs. SECRETARY TO GOVERNMENT (FINANCE), GOVERNMENT SECRETARIAT
|
July 6, 2018 |
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LENCY K.L. Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT AND ANOTHER
|
July 12, 2018 |
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LENIN @ NIDHIN LAL Vs. STATE OF KERALA
|
November 5, 2018 |
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LENNYAMMA W/O LATE POWLEENJU ACHAPPAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO HOME AF
|
March 19, 2018 |
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LESKHMI T Vs. SUB ENGINEER
|
November 29, 2018 |
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LEVAKUMAR Vs. K V MATHEW
|
July 13, 2018 |
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LIBIN K S Vs. SEBASTIAN P M
|
April 10, 2018 |
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LIC HOUSING FINANCE LTD Vs. MOHANAKUMAR BHASKARAN
|
March 23, 2018 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. DANU P PRASANAN
|
January 9, 2018 |
|
LIFETIME AGROLAND PVT. LTD. AND OTHERS Vs. THE VILLAGE OFFICER, ELAPPARA VILLAGE AND OTHERS
|
March 7, 2018 |
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LIJI DEVASSY, HSA (MAL) Vs. THE MANAGER, ST. ANTONYS CHURCH CORPORATE EDUCATIONAL AGENCY AND OTHERS
|
January 16, 2018 |
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LIJO ANTO M.A Vs. UNIVERSITY OF CALICUT AND OTHERS
|
May 22, 2018 |
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LIJO M. JOSE, S/O. M.D. JOSE Vs. SONIYA S., D/O. SIVADAS
|
March 21, 2018 |
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LIJU J, KOCHAYYATH Vs. SALIM A
|
June 29, 2018 |
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LILLY Vs. WILSON
|
February 2, 2018 |
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LILLY AND ANR. Vs. BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD.
|
March 2, 2018 |
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LIMRASS EARTHMOVERS, MAIN ROAD Vs. ASSISTANT STATE TAX OFFICER, SURVEILLANCE SQUAD
|
March 21, 2018 |
|
LINCY EARNEST Vs. UNION OF INDIA
|
March 1, 2018 |
|
LINEESH C.S. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
October 4, 2018 |
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LINEETHA K.C Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
|
October 10, 2018 |
|
LINET JAQUILIN Vs. LINA MARTIN
|
December 7, 2018 |
|
LINISH, S/O LIAKKATH Vs. STATE OF KERALA
|
August 1, 2018 |
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LINTO Vs. THRISSUR MUNICIPAL CORPORATION
|
June 29, 2018 |
|
LINU JOHN Vs. RESHMI REMESH AND OTHERS
|
March 28, 2018 |
|
LISA A.S. Vs. SHO THRISSUR WEST POLICE STATION
|
October 9, 2018 |
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LISAMMA JOSEPH Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
|
LISSA W/O. REGI Vs. JOYAL S/O. THOMAS AND OTHERS
|
May 23, 2018 |
|
LISSIKUTTY, W/O ALEXANDER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
|
June 8, 2018 |
|
LISSY GEORGE AND OTHERS Vs. REJI K. MATHAI AND OTHERS
|
October 24, 2018 |
|
LISSY JOSE Vs. USHAKUMARI @ SAKUNTHALA
|
July 5, 2018 |
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LISSY N. Vs. STATE OF KERALA AND ORS.
|
April 10, 2018 |
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LITHIN Vs. STATE OF KERALA
|
November 5, 2018 |
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LITTO MATHEW AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 18, 2018 |
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LITTY JACOB, HIGH SCHOOL ASSISTANT (SOCIAL SCIENCE) AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 12, 2018 |
|
LOGIX WAREHOUSES Vs. REVENUE DIVISIONAL OFFICER, ERNAKULAM & ORS.
|
January 3, 2018 |
|
LOHITHAKSHAN Vs. THE STATION HOUSE OFFICER BEDAKAM POLICE STATION
|
November 5, 2018 |
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LOKAMALLESWARAM SERVICE CO Vs. K.S. PRAKASAN AND ANOTHER
|
January 29, 2018 |
|
LORANCE K M Vs. KERALA STATE ELECTRICITY BOARD LTD , REPRESENTED B
|
May 22, 2018 |
|
LOTUS CLUB Vs. STATE OF KERALA
|
August 8, 2018 |
|
LOTUS FOOD PLAZA Vs. DIRECTOR OF MEDICAL EDUCATION, THIRUVANANTHAPURAM
|
June 6, 2018 |
|
LOUIS WILLIAM Vs. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT
|
January 19, 2018 |
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LOVELY ELIZABETH SIMON Vs. ANIL KOSHY
|
December 5, 2018 |
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LT COL BABU GEORGE Vs. ASSISTANT LABOUR COMMISSIONER (CENTRAL)
|
June 18, 2018 |
|
LT. COLONEL R. SIVADAS (WRONGLY SHOWN AS R. SIVADASAN IN THE ORDER) Vs. M. SREERAJ AND OTHERS
|
February 26, 2018 |
|
LUCY VARGHESE Vs. KOMALAKUMARI AND OTHER
|
October 25, 2018 |
|
LUKA ABRAHAM Vs. THE ELECTORAL OFFICER
|
October 16, 2018 |
|
LUKOSE Vs. GANGA ANTHARJANAM
|
July 2, 2018 |
|
LULU INTERNATIONAL SHOPPING MALL PRIVATE LIMITED Vs. D.B. BINU
|
March 7, 2018 |
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LUVILN ANTONEY MICHAL DAMIYANOSE Vs. LOVELYN BURNABY
|
July 3, 2018 |
|
LUVIS M I Vs. DISTRICT COLLECTOR, CIVIL STATION
|
June 6, 2018 |
|
LUXCY K.D. FULL TIME MENIAL, ST. MARYS HIGH SCHOOL, ALUVA Vs. STATE OF KERALA AND OTHERS
|
March 2, 2018 |
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M A ABHIJITH S/O M R APPUKUTTAN Vs. GOVERNMENT OF KERALA REP BY ITS SECRETARY
|
February 14, 2018 |
|
M A BABU Vs. UNION OF INDIA REPRESENTE
|
December 6, 2018 |
|
M A MOIDEEN Vs. DEPUTY CHIEF ENGINEER (DISTRIBUTION)
|
June 8, 2018 |
|
M A THANKAPPAN S/O AYYAPPAN Vs. PRASANNA T K W/O THANKAPPAN
|
March 13, 2018 |
|
M ABDASSALAM Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
|
June 14, 2018 |
|
M ABDUL RAHIMAN Vs. STATE OF KERALA
|
July 26, 2018 |
|
M ABDULLA Vs. KERALA WATER AUTHORITY REPRESENTED BY MANAGING DIRECTOR
|
June 7, 2018 |
|
M B PRASAD Vs. N M JOY
|
July 5, 2018 |
|
M BASHEER Vs. REMANI GOPALAN
|
April 12, 2018 |
|
M C GEEVARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
June 12, 2018 |
|
M C YOHANNAN S/O CERIAN Vs. ABC INDUSTRIES CHEEKKANAL
|
February 9, 2018 |
|
M CHANDRASEKHAR Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
June 6, 2018 |
|
M D BIJU, S/O M E DIVAKARAN Vs. KOTTAYAM DISTRICT SURVEY AND LAND RECORDS EMPLOYEE
|
March 5, 2018 |
|
M DEVADASAN Vs. STATE OF KERALA
|
May 23, 2018 |
|
M E C T PUBLIC SCHOOL REPRESENTED BY ITS MANAGER A Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 28, 2018 |
|
M G MATHEW Vs. V NAGAPPAN NAIR
|
March 13, 2018 |
|
M G SHAHANI & CO (BOMBAY) PRIVATE LIMITED ASHOK BUILDING Vs. INTELLIGENCE OFFICER SQUAD NO 1X
|
January 23, 2018 |
|
M G SHAHANI & COMPANY (BOMBAY) PVT LTD Vs. COMMISSIONER OF STATE GST
|
July 11, 2018 |
|
M G SIVARAMAN, S/O LATE M GOPALAKRISHNAN Vs. V JAYA, D/O LATE RAMKUMAR
|
March 9, 2018 |
|
M H INDUSTRIES Vs. ASSISTANT STATE TAX OFFICER
|
March 14, 2018 |
|
M HARIDASAN S/O KUTTAN Vs. SIVARAMAN S/O CHANTHU
|
July 30, 2018 |
|
M HARIHARAN Vs. STATE OF KERALA REPRESENTED BY PRIVATE SECRETARY
|
December 20, 2018 |
|
M K ABDUL SALAM Vs. STATE OF KERALA
|
July 25, 2018 |
|
M K BALAKRISHNAN Vs. STATE OF KERALA
|
July 19, 2018 |
|
M K GOPALAKRISHNAN Vs. SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAIL
|
March 19, 2018 |
|
M K KESAVAN Vs. O K ABDUL RASHEED
|
July 6, 2018 |
|
M K RAGHAVAN MEMORIAN SNDP YOGAM ARTS & SCIENCE COLLEGE Vs. STATE OF KERALA
|
August 3, 2018 |
|
M K SHAJI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTM
|
May 8, 2018 |
|
M K SHAJIMON Vs. AUTHORISED OFFICER, CANARA BANK, ERNAKULAM SOUTH BRANCH
|
July 6, 2018 |
|
M KRISHNAN @ PAKRU KRISHNAN Vs. STATE REPRESENTED BY SHO, AMBALATHARA POLICE STATI
|
March 28, 2018 |
|
M KUNHENI @ KUNJUTTY S/O KUNHICHEKKU Vs. SUB INSPECTOR OF POLICE TIRUR POLICE STATION
|
April 3, 2018 |
|
M MADHUSOODHANAN SECRETARY (RETD) ALAPPURZHA GOVERNMENT SERVANTCO-OPERATIVE BANK LTD Vs. ALAPPUZHA GOVERNMENT SERVANT CO-OPERATIVE BANK LTD
|
July 30, 2018 |
|
M N PARTHASARATHI, S/O NEELAKANTAN Vs. A K SANTHA, W/O PURUSHOTHAMAN
|
April 3, 2018 |
|
M NAJEEB Vs. STATE OF KERALA,
|
April 11, 2018 |
|
M P ANITHA Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO G
|
May 24, 2018 |
|
M P CHOTHY Vs. ADV K N ANILKUMAR
|
June 12, 2018 |
|
M P KORAH Vs. RACHEL ZACHARIA @ RAHEL
|
June 13, 2018 |
|
M P SASI Vs. DISTRICT MAGISTRATE COLLECTORATE, CIVIL STATION
|
March 28, 2018 |
|
M PANDI Vs. STATE OF KERALA
|
September 18, 2018 |
|
M PARAMASIVAM Vs. KANDAMANOHAR TRANSPORTS
|
February 7, 2018 |
|
M R BALAN Vs. PERLI TILE WORKS PRIVATE LIMITED
|
January 24, 2018 |
|
M RAMAKRISHNA BABU AND OTHERS Vs. MEDICAL COUNCIL OF INDIA, DELHI AND ANOTHER
|
October 17, 2018 |
|
M RAMAKRISHNA PILLAI Vs. DISTRICT COLLECTOR, KUDAPPANAKUNNU
|
June 4, 2018 |
|
M SATHYASEELAN NAIR Vs. MATHEW AND SONS CHITTY FUND AND BANKERS
|
January 4, 2018 |
|
M SHERIEF Vs. K KUNJUMON
|
July 9, 2018 |
|
M SREEDHARAN Vs. STATE OF KERALA
|
January 15, 2018 |
|
M SUBRAMANIAN Vs. A M AMMATHUL HAI
|
July 5, 2018 |
|
M SURESH, S/O VISWANATHA RAI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
July 10, 2018 |
|
M SYED Vs. K T D C HOTELS AND RESORTS LTD
|
June 20, 2018 |
|
M T ABDUL KABEER S/O M T MOHAMMED KUNHI Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
February 7, 2018 |
|
M T K ASHOKAN AND OTHERS Vs. NATIONAL INSURANCE COMPANY LIMITED
|
February 14, 2018 |
|
M T THOMAS Vs. STATE OF KERALA
|
February 5, 2018 |
|
M USMAN SAHIB Vs. MANAGER, VAIDYARATNAM AYURVEDA COLLEGE
|
July 5, 2018 |
|
M V ALU HAJI Vs. CHIEF EXECUTIVE OFFICER, KERALA STATE WAQF BOARD
|
February 8, 2018 |
|
M V NIKESH KUMAR Vs. K M SHAJI
|
November 9, 2018 |
|
M V S NAMPOOTHIRY Vs. BAR COUNCIL OF KERALA
|
January 10, 2018 |
|
M VINAYARANJAN Vs. STATE OF KERALA
|
January 31, 2018 |
|
M. ABDASSALAM AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 14, 2018 |
|
M. BINSA, W/O. ANILKUMAR Vs. MAYIN @ MAYIN KUTTY
|
October 9, 2018 |
|
M. HAMSA Vs. PERINTHALMANNA MUNCIPALITY REP. BY ITS SECRETARY AND OTHERS
|
October 24, 2018 |
|
M. HARIHARAN Vs. STATE OF KERALA, REPRESENTED BY PRIVATE SECRETARY, TRANSPORT AUTHORITY AND OTHERS
|
February 12, 2018 |
|
M. HARIS Vs. K.P. SURENDRAN
|
March 5, 2018 |
|
M. HAZEENA Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED AND OTHERS
|
May 31, 2018 |
|
M. JOY VARGHESE Vs. STATE OF KERALA
|
October 10, 2018 |
|
M. KARUNAKARAN, S/O AMBADI Vs. STATE OF KERALA
|
February 22, 2018 |
|
M. MOHAMMED KUNJU Vs. ABDUL RAUF PALLIPATH AND OTHERS
|
March 15, 2018 |
|
M. MOHANAN S/O. KUTTIYAN Vs. STATE
|
April 4, 2018 |
|
M. NAZARUDHEEN Vs. STATE OF KERALA
|
April 3, 2018 |
|
M. NIZAMUDEEN Vs. M/S. ENGLISH INDIA CLAYS LIMITED (EICL)
|
October 4, 2018 |
|
M. PRAMOD,TOWER WAGON DRIVER Vs. THE UNION OF INDIA
|
September 27, 2018 |
|
M. PUSHPALATHA Vs. E.K. PRASAAD
|
April 5, 2018 |
|
M. RAJESH Vs. THE DEPUTY DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT AND OTHERS
|
June 13, 2018 |
|
M. RANGANATH AND OTHERS Vs. RAJASREE AND OTHERS
|
October 25, 2018 |
|
M. SREEDHARAN Vs. STATE OF KERALA
|
January 15, 2018 |
|
M. SUGATHA KUMAR Vs. ASSISTANT REGISTRAR OF CO.
|
March 22, 2018 |
|
M. PRADEEP Vs. SUB INSPECTOR OF POLICE CHALISSERI POLICE STATION
|
December 19, 2018 |
|
M.A. BABY AND ORS. Vs. THIRUVARPPU GRAMA PANCHAYATH
|
January 15, 2018 |
|
M.A. MAHABOOB Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
November 13, 2018 |
|
M.A. SHAJAHAN Vs. UNION OF INDIA
|
April 3, 2018 |
|
M.A. THANKAPPAN Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
|
M.A.THOMAS @ THADI THOMAS Vs. C.I. OF POLICE, MEENANGADY
|
October 10, 2018 |
|
M.ASHRAF Vs. KASIM.V.K
|
November 22, 2018 |
|
M.B. ANIL MITHRA Vs. STATE OF KERALA
|
July 25, 2018 |
|
M.B. ASHOK KUMAR Vs. BINDU AND OTHERS
|
May 29, 2018 |
|
M.B. VINAYAKAN Vs. MANAGING DIRECTOR AND ANOTHER
|
March 21, 2018 |
|
M.BALACHANDRA MENON Vs. THE PRINCIPAL CHIEF CONSERVATOR (CHIEF WILD LIFE WARDEN)
|
October 9, 2018 |
|
M.C. THULASEEDHARAN Vs. UNION OF INDIA AND OTHERS
|
October 24, 2018 |
|
M.C.SALIM KHAN Vs. THE ENFORCEMENT OFFICER
|
January 9, 2018 |
|
M.D. AJI Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
|
November 22, 2018 |
|
M.E.C.T. PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
March 28, 2018 |
|
M.G. SHAHANI AND CO (BOMBAY) PRIVATE LIMITED Vs. INTELLIGENCE OFFICER
|
January 23, 2018 |
|
M.G. SIVARAMAN Vs. V.JAYA
|
March 9, 2018 |
|
M.G.MATHEW Vs. THE TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
October 1, 2018 |
|
M.GEETHA, BHAVANA Vs. THE STATE OF KERALA
|
October 9, 2018 |
|
M.I. KURUVILLA Vs. THE CHAIRMAN, RUBBER BOARD, KOTTAYAM AND ORS.
|
June 6, 2018 |
|
M.J. ANANDAVALLY, PRINCIPAL, RETIRED Vs. GOVERNMENT OF KERALA AND OTHERS
|
February 14, 2018 |
|
M.J.SCARIA Vs. THE STATE OF KERALA
|
October 1, 2018 |
|
M.K RADHAKRISHNAN Vs. THE STATE BANK OF INDIA
|
November 8, 2018 |
|
M.K. ANANDAN Vs. STATE OF KERALA
|
June 19, 2018 |
|
M.K. BHASKARAN Vs. THE COCHIN DEVASWOM BOARD AND ANOTHERS
|
March 22, 2018 |
|
M.K. GOPALAKRISHNAN Vs. SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY
|
March 19, 2018 |
|
M.K. KESAVAN AND ANOTHER Vs. DR. O.K. ABDUL RASHEED
|
July 6, 2018 |
|
M.K. RAGHAVAN MEMORIAN SNDP YOGAM ARTS & SCIENCE COLLEGE Vs. THE STATE OF KERALA
|
July 17, 2018 |
|
M.K. RAGHUVARAN Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, SECRETARIAT, TRIVANDRUM. PIN
|
October 31, 2018 |
|
M.K. RAJENDRAN Vs. CALICUT DEVELOPMENT AUTHORITY
|
October 9, 2018 |
|
M.K. THOMAS @ MARTY Vs. JOSE THOMAS AND ANR.
|
June 19, 2018 |
|
M.M.MATHEW @ JOY Vs. MARY ABRAHAM @ VIMALA
|
December 18, 2018 |
|
M.N. PARTHASARATHI Vs. A.K. SANTHA
|
April 3, 2018 |
|
M.N. THANKAPPAN Vs. STATE OF KERALA AND OTHERS
|
January 31, 2018 |
|
M.P. AVARACHAN AND OTHER Vs. KALADY GRAMA PANCHAYATH AND OTHERS
|
July 16, 2018 |
|
M.P. BHASKARAN (DIED) AND OTHERS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR AND OTHERS
|
October 30, 2018 |
|
M.P. HAMSA, S/O. MOIDEEN Vs. PORT CONSERVATOR
|
June 5, 2018 |
|
M.P. HASSAN KUNHI Vs. UNION OF INDIA AND OTHERS
|
February 8, 2018 |
|
M.P. JACKSON & ORS. Vs. STATE OF KERALA & ORS.
|
April 9, 2018 |
|
M.P. PADMANABHAN Vs. STATE OF KERALA
|
July 6, 2018 |
|
M.P. PRAKASAN, MAILAPPARAMBATH HOUSE Vs. STATE OF KERALA AND OTHERS
|
February 9, 2018 |
|
M.P. RATHAN Vs. S.M. VIJAYANAND, IAS AND OTHERS
|
February 5, 2018 |
|
M.PANDI @ PECHI PANDI Vs. STATE OF KERALA
|
September 18, 2018 |
|
M.PONNAN Vs. THE APPELLATE AUTHORITY (LAND REFORMS)
|
December 18, 2018 |
|
M.R. VIJAYAN AND OTHER Vs. LATHA K.A.
|
July 13, 2018 |
|
M.R.GANGADHARAN Vs. THE GENERAL MANAGER
|
September 26, 2018 |
|
M.RAMACHANDRAN NAIR Vs. FOOD INSPECTOR
|
September 26, 2018 |
|
M.S BALASUBRAMANIAM Vs. STATE OF KERALA
|
October 9, 2018 |
|
M.S. SAJEEV Vs. UNION OF INDIA AND OTHERS
|
February 14, 2018 |
|
M.SIVADASAN NAIR Vs. THE PLANTATION CORPORATION OF KERALA LTD
|
October 9, 2018 |
|
M.T. ABDUL KABEER Vs. STATE OF KERALA & ORS.
|
February 7, 2018 |
|
M.T. JAGADEESHAN Vs. SHO KANNUR TOWN POLICE STATION, REPRESENTED PUBLIC PROSECUTOR
|
October 24, 2018 |
|
M.V. ALU HAJI Vs. CHIEF EXECUTIVE OFFICER,KERALA STATE WAQF BOARD
|
February 8, 2018 |
|
M.V. GEORGE Vs. O.V. JOHNY
|
September 10, 2018 |
|
M.V. NIKESH KUMAR Vs. K.M. SHAJI
|
November 9, 2018 |
|
M.V. PRABHAVATHI, WIFE OF NARAYANAN NAMBOOTHIRI Vs. STATE OF KERALA AND OTHERS
|
March 2, 2018 |
|
M.V.S.NAMPOOTHIRY Vs. THE BAR COUNCIL OF KERALA
|
January 1, 2018 |
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M.X. XAVIER AND OTHERS Vs. VARGHESE J. MANADAN AND OTHERS
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July 12, 2018 |
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M/S ALUKKA GOLD PALACE REPRESENTED BY ITS MANAGING PARTNER Vs. STATE TAX OFFICER
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April 6, 2018 |
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M/S BIZARRE GLOBEL MARKETING SYSTEMS LTD Vs. DIRECTORATE OF ENFORCEMENT
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September 5, 2018 |
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M/S G K GRANITES REPRESENTED BY ITS MANAGING PARTNER Vs. FEDERAL BANK LTD
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June 22, 2018 |
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M/S G-WAY FARMS AND RESORTS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 24, 2018 |
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M/S GENERAL TRANSPORT REPRESENTED BY ITS PARTNER Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
January 29, 2018 |
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M/S INCHAPPARA SAND & GRANITES (P) LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. KALANJOOR GRAMA PANCHAYAT
|
July 9, 2018 |
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M/S K. KESAVAN, S/O. KRISHNAN Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF, KERALA, ERNAKULAM
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March 13, 2018 |
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M/S KERALA CO-OPERATIVE DEVELOPMENBT AND WELFARE FUND BOARD Vs. UNION OF INDIA
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September 26, 2018 |
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M/S LOURDES HOSPITAL PACHALAM Vs. DR.ABRAHAM MATHEW MARATHINAL
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December 20, 2018 |
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M/S MOHAMMED FARIZ & CO REPRESENTED BY ITS MANAGING PARTNER Vs. COMMISSIONER OF CUSTOMS
|
June 11, 2018 |
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M/S NANNIYODE SERVICE CO-OPERATIVE BANK LTD REPRESENTED BY ITS SECRETARY Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 10, 2018 |
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M/S PARISONS MILLING COMPANY PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
July 10, 2018 |
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M/S POPULAR VEHICLES & SERVICES PVT LTD REPRESENTED BY ITS CHIEF MANAGER ACCOUNTS Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2018 |
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M/S SHINRAI AUTOMOBILES PRIVATE LTD REPRESENTED BY ITS DIRECTOR Vs. GST COUNCIL REPRESENTED BY REVENUE SECRETARY & EX-OFFICIO SECRETARY
|
July 4, 2018 |
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M/S SPECIALITY HOSPITAL REP BY ITS MANAGING PARTNER Vs. ASST PROVIDENT FUND COMMISSIONER
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April 27, 2018 |
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M/S SREE GOKULAM CHITS AND FINANCE COMPANY LIMITED Vs. N. VIJAYAN S/O. K. NEELAKANTAN
|
July 3, 2018 |
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M/S ST JOSEPHS GRANITES REPRESENTED BY ITS MANAGING PARTNER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 4, 2018 |
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M/S SURAT GOODS TRANSPORT SERVICE Vs. M/S HINDUSTAN ORGANIC CHEMICALS LTD
|
July 2, 2018 |
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M/S. A.N. GUNASHENOYI & BROS Vs. PRADEEP NAICK
|
June 13, 2018 |
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M/S. ANAD FARMERS CO Vs. CENTRAL BOARD OF DIRECT TAXES (CBDT) AND OTHERS
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July 23, 2018 |
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M/S. ANIL AGENCIES, S.N. PLAZ Vs. THE ASSISTANT GENERAL MANAGER (SALES & MARKETING), BSNL TELECOM AND OTHERS
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January 30, 2018 |
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M/S. APOLLO TYRES LTD. Vs. STATE OF KERALA
|
July 3, 2018 |
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M/S. ARDESHIR B. CURSETJEE AND SONS LTD. Vs. BHARATH PETROLEUM CORPORATION LTD. AND OTHERS
|
March 21, 2018 |
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M/S. ATLAS HOLIDAY PRIVATE LIMITED Vs. UNION OF INDIA
|
November 7, 2018 |
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M/S. BABY MARINE EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 20, 2018 |
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M/S. BLACK & WHITE CREATIONS PVT. LTD Vs. THE SOUTHERN RAILWAY
|
October 9, 2018 |
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M/S. COCHIN MINERALS AND RUTILE LIMITED Vs. STATE OF KERALA AND OTHERS
|
January 12, 2018 |
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M/S. CREAM PACKS (P)LTD. Vs. STATE OF KERALA
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June 26, 2018 |
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M/S. CRYSTAL GRANITE LIMITED Vs. STATE OF KERALA
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July 16, 2018 |
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M/S. D.K. AYUR HERITAGE HEALTH CENTRE PVT LTD. AND OTHERS Vs. P. BENO CHACKO, S/O. JOSEPH CHACKO
|
January 12, 2018 |
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M/S. DELTA M SAND PVT.LTD. Vs. STATE OF KERALA
|
June 14, 2018 |
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M/S. DUCARE MARKETING PRIVATE LIMITED. AND ANR. Vs. M/S. ABSORB CREATIONS AND ANR.
|
February 6, 2018 |
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M/S. ENGLISH INDIA CLAYS LIMITED Vs. THE STATE OF KERALA AND OTHERS
|
June 8, 2018 |
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M/S. EVEREST STONE CRUSHER & GRANITES HIGHWAY ARCADE Vs. STATE OF KERALA
|
July 25, 2018 |
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M/S. EXCEL GLASSES LIMITED Vs. SHRI. C.P. BOSELAL AND OTHERS
|
June 6, 2018 |
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M/S. FIBRE GLASS TECHNIQUES COMPANY Vs. DISTRICT COLLECTOR, COLLECTORATE, AYYANTHOLE
|
November 2, 2018 |
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M/S. FINFREE CONSULTANTS (P) LTD. AND OTHERS Vs. STATE OF KERALA
|
May 31, 2018 |
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M/S. G.M. ENGINEERS AND CONTRACTORS Vs. STATE OF KERALA AND OTHERS
|
February 22, 2018 |
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M/S. GOOD HOME PVT. LTD. Vs. STATE OF KERALA AND OTHERS
|
February 15, 2018 |
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M/S. HARRISONS MALAYALAM LTD. Vs. COMMISSIONER OF INCOME TAX
|
December 6, 2018 |
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M/S. HINDUSTAN THERAPEUTICS (P) LTD. Vs. DIRECTOR OF ANIMAL HUSBANDRY, DIRECTORATE OF ANNUAL HUSBANDRY AND OTHERS
|
March 7, 2018 |
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M/S. HINDUSTAN UNILEVER LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 11, 2018 |
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M/S. ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. MANI
|
November 9, 2018 |
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M/S. INCHAPPARA SAND AND GRANITES (P) LTD Vs. KALANJOOR GRAMA PANCHAYAT AND OTHER
|
July 23, 2018 |
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M/S. INDIA BULLS HOUSING FINANCE LTD. Vs. ABDUL BASHEER & ORS.
|
July 16, 2018 |
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M/S. K.K. ROCKS & GRANITES INDIA PRIVATE LIMITED AND ORS. Vs. STATE OF KERALA
|
January 9, 2018 |
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M/S. K.L.JOHAR & CO. Vs. STATE OF KERALA
|
January 24, 2018 |
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M/S. KERALA HOUSING FINANCE LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
February 8, 2018 |
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M/S. KERALA STATE CO Vs. MUPPAINAD SERVICE CO
|
February 23, 2018 |
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M/S. KERALA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. Vs. THE SECRETARY
|
September 10, 2018 |
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M/S. KOTHAMANGALAM AGGREGATES PRE Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
April 6, 2018 |
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M/S. LAL STEELS (P) LTD. Vs. THE ASSISTANT COMMISSIONER
|
April 6, 2018 |
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M/S. MALIYAKKAL ROLLER FLOUR MILLS (P) LTD. Vs. STATE OF KERALA
|
June 26, 2018 |
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M/S. MANJOORAN HOUSING DEVELOPMENT CO. PVT. LTD. AND OTHERS Vs. MOHAMMED MOIDEEN
|
March 22, 2018 |
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M/S. MANJUNATHAA ROCK DRILLS Vs. ASSISTANT STATE TAX OFFICER
|
May 24, 2018 |
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M/S. MITHRA CENTRAL SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
|
March 7, 2018 |
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M/S. MUTHOOT LEASING AND FINANCE LIMITED Vs. MANOJ KUMAR D AND ANOTHER
|
February 23, 2018 |
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M/S. NANNIYODE SERVICE CO-OPERATIVE BANK LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES
|
June 6, 2018 |
|
M/S. PARISONS FOODS PVT. LTD. 6/1183, CHEROOTTY ROAD, CALICUT Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES DEPARTMENT OF COMMERCIAL TAXES, THIRUVANANTHAPURAM, KERALA
|
January 18, 2018 |
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M/S. PENIEL CASHEW COMPANY & ORS. Vs. M/S. AHCOM SARL
|
June 28, 2018 |
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M/S. PERSIAN METAL TRADING Vs. THE DISTRICT POLICE CHIEF
|
November 1, 2018 |
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M/S. RAMKY ENERGY AND ENVIRONMENT LIMITED Vs. THE KOTTAYAM MUNICIPALITY
|
November 28, 2018 |
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M/S. SAKTHI FINANCE LIMITED Vs. SHANAVAS
|
November 29, 2018 |
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M/S. SALONIA Vs. STATE OF KERALA
|
January 30, 2018 |
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M/S. SEYADU BEEDI COMPANY, VANDIPERIYAR Vs. THE ASSISTANT TAX OFFICER AND OTHERS
|
June 6, 2018 |
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M/S. SIVASAKTHI ENGINEERING & FABRICATOR Vs. M/S. SIVASAKTHI ENGINEERING & FABRICATOR WORKERS CONGRESS (INTUC) AND OTHERS – RESPONDENTS
|
May 28, 2018 |
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M/S. SKYLINE BUILDERS SKYLINE HOUSE Vs. TAHSILDAR AND ASSESSING AUTHORITY AND OTHERS
|
June 29, 2018 |
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M/S. SOUTHERN AGENCIES Vs. SUB INSPECTOR OF POLICE THRIPUNITHURA
|
September 25, 2018 |
|
M/S. SOUTHERN REFINERIES LTD. Vs. COMMISSIONER OF CUSTOMS COCHIN-9
|
November 9, 2018 |
|
M/S. STATE BANK OF TRAVANCORE Vs. CHIEF COMMISSIONER OF INCOME TAX AND OTHERS
|
March 14, 2018 |
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M/S. STEEL & INDUSTRIAL FORGINGS LTD. Vs. M/S. INDIA FORGE & DROP STAMPINGS LTD. AND OTHERS
|
January 15, 2018 |
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M/S. SURABHI SUPREME MARBLES AND GRANITES PVT. LTD. Vs. STATE OF KERALA
|
November 1, 2018 |
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M/S. SURYA GRANITES Vs. STATE OF KERALA
|
June 25, 2018 |
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M/S. SURYA GRANITES Vs. STATE OF KERALA
|
June 13, 2018 |
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M/S. TBAS CONSTRUCTION SUPREME INFRASTRUCTURE INDIA LTD. Vs. UNION OF INDIA
|
September 5, 2018 |
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M/S. TNVR CAFE Vs. STATE OF KERALA
|
June 25, 2018 |
|
M/S. VERITABLE TECHNOLOGIES AND DESIGNS Vs. STATE TAX OFFICER
|
April 27, 2018 |
|
M/S. VIDYAA AYURVEDA AND HERBALS NIRAPARA KKR GROUP OF COMPANIES Vs. M/S. VAISHALI INDUSTRIES
|
May 23, 2018 |
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M/S. VINAYAGA ROOFINGS 1/40, 6TH KAMBAN STREET,VILANKURICHI ROAD Vs. ASST. STATE TAX OFFICER, SURV. SQUAD NO. 2C, STATE GST DEPARTMENT, PALAKKAD, KERALA
|
April 27, 2018 |
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M/S. WESTERN INDIA COTTONS LTD. Vs. M/S. THE BALIAPATTAM TILE WORKS LTD.
|
March 6, 2018 |
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M/S. WHISPOWER GENERATORS SALES AND SERVICES P. LTD. Vs. THE CENTRAL BOARD OF EXCISE & CUSTOMS, DEPARTMENT OF REVENUE
|
June 19, 2018 |
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M/S. YASEEN CHARITABLE SOCIETY Vs. STATE OF KERALA
|
June 4, 2018 |
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M/S. AKP METALS AND ALLOYS BROADWAY Vs. COMMERCIAL TAX OFFICER I DEPT. OF COMMERCIAL TAXES
|
October 4, 2018 |
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M/S.BENHUR TRADES AND INVESTMENTS PVT. LTD. Vs. SHAKUNTALA AGARWAL AND OTHERS
|
June 5, 2018 |
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M/S.C.K.THOMAS Vs. STATE OF KERALA
|
February 9, 2018 |
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M/S.EMIRATES PAINTS Vs. JEEVAN P.S S/O. SUBRAMANIAN AND ANOTHER
|
February 27, 2018 |
|
MADAVOOR SERVICE CO Vs. BIJULA P AND ANOTHER
|
June 13, 2018 |
|
MADAVOOR SERVICE CO-OPERATIVE BANK LTD Vs. BIJULA P
|
June 13, 2018 |
|
MADHAVA PANICKER Vs. SANDEEP @ SANDEEP NANDAN AND OTHERS
|
May 22, 2018 |
|
MADHAVAN NAIR Vs. THE KOYILANDY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK
|
November 1, 2018 |
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MADHAVAN NAMBIAR Vs. M DAKSHAYANI AMMA
|
January 10, 2018 |
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MADHU Vs. STATE OF KERALA
|
February 6, 2018 |
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MADHU & OTHERS Vs. KRISHNANKUTTY
|
January 16, 2018 |
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MADHU RAJ (MUTHU RAJ) AND ORS. Vs. STATE OF KERALA
|
June 11, 2018 |
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MADHU V Vs. UNION OF INDIA
|
June 29, 2018 |
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MADHU, S/O KUTTAPPAN Vs. STATE OF KERALA
|
March 7, 2018 |
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MADHUMOHAN H Vs. BHARATH SANCHAR NIGAM LTD
|
June 5, 2018 |
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MADHURAPURI CHITS AND FINANCE CO. PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME
|
January 3, 2018 |
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MADHUSOODANAN Vs. STATE OF KERALA
|
September 19, 2018 |
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MADHUSUDHANAN PILLAI Vs. STATE OF KERALA
|
September 5, 2018 |
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MAGISTRATE COURT Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 14, 2018 |
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MAHAROOF M @ MANGADAN Vs. STATE OF KERALA
|
September 18, 2018 |
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MAHATMA GANDHI UNIVERISTY PRIYADARSINI HILLS, P.O., KOTTAYAM Vs. DR. T.P. OMANA PRINCIPAL, UNIVERSITY COLLEGE OF TEACHER EDUCATION (UCTE)
|
February 5, 2018 |
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MAHATMA GANDHI UNIVERSITY Vs. THE PRESIDENT/MANAGER
|
August 3, 2018 |
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MAHATMA GANDHI UNIVERSITY Vs. THE PRESIDENT / MANAGER
|
July 13, 2018 |
|
MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR Vs. MUHAZIN K V FATHIMA BHAVAN, KEECHERI, ANCHAMPEEDIKA
|
July 5, 2018 |
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MAHESH Vs. PADMAKUMAR
|
December 18, 2018 |
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MAHESH Vs. STATE OF KERALA
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June 13, 2018 |
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MAHESH Vs. STATE OF KERALA TO BE REP BY PUBLIC PROSECUTOR
|
January 3, 2018 |
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MAHESH KUMAR Vs. STATE OF KERALA
|
August 14, 2018 |
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MAHESH KUMAR P.V. Vs. STATE OF KERALA AND ANR.
|
January 5, 2018 |
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MAHILAMANI Vs. K V SHAJAN
|
July 11, 2018 |
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MAHILAMANIAMMA R Vs. DIRECTOR GENERAL, CENTRAL RESERVE POLICE FORCE, LODHI ROAD, NEW DELHI
|
July 27, 2018 |
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MAHIN Vs. KEEZHMAD GRAMAPANCHAYATH
|
November 5, 2018 |
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MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED Vs. SHYLA SAKEER AND OTHERS
|
May 21, 2018 |
|
MAHMOOD AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 28, 2018 |
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MAHROOF K.K. Vs. SARAN V SASIDHARAN AND ANR.
|
July 17, 2018 |
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MAILAKKATTU VARGHESE UTHUP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
June 25, 2018 |
|
MAILAKKATTU VARGHESE UTHUP Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, C R BUILDING
|
June 11, 2018 |
|
MAJEED Vs. SAKEENA
|
April 13, 2018 |
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MAJEED, S/O. VEERASA Vs. JOINT REGIONAL TRANSPORT OFFICER KODUNGALLUR
|
October 9, 2018 |
|
MAJEESH K. MATHEW Vs. STATE OF KERALA
|
June 20, 2018 |
|
MAJOR PATHIYOOR SREE DURGA DEVI TEMPLE ADVISORY COMMITTEE, ADVISORY COMMITTEE REP BY ITS PRESIDENT SASIDHARAN PILLAI Vs. DISTRICT COLLECTOR, ALAPPUZHA COLLECTORATE AND OTHERS
|
April 9, 2018 |
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MAJOR THIRUVALLOOR MAHADEVA KSHETHROPADASEKA SAMITHI PARAVUR GROUP Vs. SECTRETARY, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM
|
March 26, 2018 |
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MAKKUTTI SREEDHARAN Vs. STATE
|
February 9, 2018 |
|
MALA M. ELIYAS Vs. CHRISTY JOHN P.
|
October 30, 2018 |
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MALABAR CANCER CENTRE SOCIETY Vs. DINESH KUMAR
|
January 11, 2018 |
|
MALABAR DEVASWAM BOARD Vs. DISTRICT POLICE CHIEF, THRISSUR
|
June 6, 2018 |
|
MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
|
December 11, 2018 |
|
MALANKAVU DEVASTHANAM, CHENGANNUR Vs. DISTRICT POLICE CHIEF,ALAPPUZHA DISTRICT, ALAPPUZHA, PIN
|
March 19, 2018 |
|
MALATHEE DEVI M., W/O. SATHYAN Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
|
January 10, 2018 |
|
MALAVIKA BABU Vs. VICE CHANCELLOR(IN CHARGE), UNIVERSITY OF KERALA
|
June 28, 2018 |
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MALAYALA MANORAMA CO LTD Vs. COMMISSIONER OF INCOME TAX
|
July 10, 2018 |
|
MALAYALA MANORAMA CO LTD Vs. DEEPAK J M
|
February 20, 2018 |
|
MALAYALA MANORAMA CO. LTD. Vs. ASST. COMMISSIONR OF INCOME TAX KOTTAYAM
|
June 26, 2018 |
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MALAYALAVEDI Vs. STATE OF KERALA AND OTHERS
|
October 29, 2018 |
|
MALINI Vs. STATE OF KERALA AND OTHERS
|
June 6, 2018 |
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MALLAPPALLY HOUSING CO Vs. JOINT REGISTRAR OF CO
|
February 5, 2018 |
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MALLIKA SREEDHARAN Vs. M A VARGHESE
|
February 28, 2018 |
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MAMACHAN @ ISSAC FRANCIS Vs. STATE OF KERALA
|
September 10, 2018 |
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MAMATHA S., MUSIC TEACHER & ORS. Vs. STATE OF KERALA & ORS.
|
February 26, 2018 |
|
MAMATHA W/O APPOJI RAO AND D/O THUKKOJI RAO Vs. C APPOJI RAO S/O DURGOJI RAO
|
June 19, 2018 |
|
MAMMUTTY. P.S. Vs. STATE OF KERALA
|
June 14, 2018 |
|
MAN A. FISHERIES CO.LTD. Vs. STATE OF KERALA
|
October 10, 2018 |
|
MANAGER Vs. STATE OF KERALA
|
June 4, 2018 |
|
MANAGER Vs. AMBIKA
|
September 27, 2018 |
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MANAGER A U P SCHOOL VAZHIKKADAVU Vs. STATE OF KERALA
|
June 13, 2018 |
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MANAGER AMLP SCHOOL Vs. UNION OF INDIA REPRESENTED BY SECRETARY DEPARTMENT
|
June 14, 2018 |
|
MANAGER FATIMA MATA COLLEGE KOLLAM Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
|
January 4, 2018 |
|
MANAGER MAHATMA GANDHI L P SCHOOL Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 7, 2018 |
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MANAGER SMM HIGHER SECONDARY SCHOOL Vs. JOINT REGIONAL TRANSPORT OFFICER
|
November 27, 2018 |
|
MANAGER ZAMORINS HIGHER SECONDARY SCHOOL, CHALAPPURAM Vs. STATE OF KERALA AND OTHERS
|
February 1, 2018 |
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MANAGER, A K M HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND ORS.
|
April 27, 2018 |
|
MANAGER, A U P SCHOOL NHANGATTUR Vs. UNION OF INDIA
|
June 19, 2018 |
|
MANAGER, AIEC ENGLISH MEDIUM SCHOOL, ALINTHARA Vs. SECRETARY, CENTRAL BOARD OF SECONDARY EDUCATION (CBSE),DELHI
|
July 17, 2018 |
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MANAGER, ARRAPETTA ESTATE, HARRISONS MALAYALAM LIM Vs. SUSEELA
|
April 4, 2018 |
|
MANAGER, BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD. Vs. MOHAMMEDKUTTY AND OTHERS
|
March 23, 2018 |
|
MANAGER, CHRIST COLLEGE Vs. STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
MANAGER, DARUL ULOOM VOCATIONAL HIGHER SECONDARY Vs. RIBIN K A
|
May 30, 2018 |
|
MANAGER, ITHIHADUL ISLAM AIDED LOWER PRIMARY SCHOO Vs. STATE OF KERALA
|
June 11, 2018 |
|
MANAGER, K V U P SCHOOL Vs. SREEJA J T
|
April 10, 2018 |
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MANAGER, KPM HIGHER SECONDARY SCHOOL CHERIYAVELINALLOOR Vs. DISTRICT POLICE CHIEF,KOLLAM
|
July 3, 2018 |
|
MANAGER, MERCY COLLEGE, PALAKKAD & ORS. Vs. STATE OF KERALA & ORS.
|
March 5, 2018 |
|
MANAGER, NADVATHUL ISLAM UPPER PRIMARY SCHOOL Vs. STATE OF KERALA AND OTHERS
|
June 8, 2018 |
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MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. VRINDA AND OTHERS
|
January 24, 2018 |
|
MANAGER, S D P Y SCHOOLS, PALLURUTHY, ERNAKULAM Vs. MANJU P M
|
July 12, 2018 |
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MANAGER, SKV LP SCHOOL Vs. STATE OF KERALA AND OTHERS
|
June 19, 2018 |
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MANAGER, ST JOSEPHS EDUCATIONAL AND CHARITABLE TRU Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
|
June 13, 2018 |
|
MANAGER, ST MARYS H S S MORAKKALA Vs. SECRETARY, GENERAL EDUCATION DEPARTMENT
|
June 13, 2018 |
|
MANAGER, ST MICHAELS COLLEGE Vs. M MOHANDAS
|
June 26, 2018 |
|
MANAGER, ST TERESAS ARTS AND SCIENCE COLLEGE Vs. UNIVERSITY OF CALICUT
|
June 12, 2018 |
|
MANAGER, ST. TERESAS ARTS AND SCIENCE COLLEGE Vs. UNIVERSITY OF CALICUT
|
June 12, 2018 |
|
MANAGER,CHENTRAPPINNI Vs. UNDER SECRETARY TO GOVT
|
January 10, 2018 |
|
MANAGING COMMITTEE OF AMARAVILA CHUDUKAL ULPADAKA KRAYA VIKRAYA SAHAKARANA SANGHAM LTD Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARDLABIC
|
November 2, 2018 |
|
MANAGING COMMITTEE, AMBOORI SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
August 8, 2018 |
|
MANAGING DIRECTOR Vs. JOINT REGIONAL TRANSPORT OFFICER
|
January 5, 2018 |
|
MANAGING DIRECTOR M/S.BONE MEALS INDIANA PVT. LTD Vs. JAYARAM K.C. S/O. CHANDRAN,
|
February 27, 2018 |
|
MANAGING DIRECTOR, I D F S A (P)LTD Vs. DIVISIONAL ENGINEER, DIVISIONAL TELECOM TRANSMISSION, PROJECT OFFICE
|
July 18, 2018 |
|
MANAGING DIRECTOR, K.S.R.T.C. (KARNATAKA) Vs. BABY AND OTHERS
|
February 19, 2018 |
|
MANAGING DIRECTOR, KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD. & ORS. Vs. P.S. MANOHARAN
|
April 3, 2018 |
|
MANAGING DIRECTOR, KERALA STATE INDUSTRIAL DEVELOP Vs. THULASEESHARAN NAIR
|
June 7, 2018 |
|
MANAGING PARTNER MANIKANDAN BUS SERVICE Vs. REGIONAL TRANSPORT AUTHORITY, THRISSUR AND OTHERS
|
March 2, 2018 |
|
MANAGING PARTNER, THRIPTHY GRANITES Vs. SECRETARY, THIRUMITTACODE GRAMA PANCHAYAT AND OTHERS
|
January 23, 2018 |
|
MANAGING TRUSTEE EURO-TECH MARITIME ACADEMY Vs. DIRECTOR GENERAL OF SHIPPING JAHAZ BHAWAN
|
December 21, 2018 |
|
MANAS MANOHAR Vs. REGISTRAR, KERALA LOK AYUKTHA
|
June 8, 2018 |
|
MANATTU RAJEEVAN Vs. RESHMA M. AND ORS.
|
March 13, 2018 |
|
MANAYATH SAIDALAVI Vs. STATE OF KERALA
|
January 5, 2018 |
|
MANDODI M IBRAHIM HAJI S/O LATE ABDURAHIMAN HAJI Vs. HASHIM C H S/O MOIDU HAJI
|
January 22, 2018 |
|
MANDOTHINKAL KALYANI Vs. MANDOTHINKAL CHAMI AND OTHERS
|
June 7, 2018 |
|
MANEESH Vs. HONEY.V. NAIR
|
May 11, 2018 |
|
MANEESH JOHN Vs. STATE OF KERALA
|
November 15, 2018 |
|
MANEESH S/O SREEKUMAR Vs. HONEY V NAIR D/O VASANTHA
|
July 31, 2018 |
|
MANEESH T K Vs. SOMALATHA
|
December 3, 2018 |
|
MANESH S/O. V.A. MOHANAN Vs. THE STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
|
January 11, 2018 |
|
MANGALAM MURALEEDHARAN, W/O. MURALEEDHARAN Vs. BHARATHI, W/O. K.K. SANKARANARAYAN
|
January 22, 2018 |
|
MANGALAM WEB MEDIA PVT. LTD. AND OTHERS Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
|
June 11, 2018 |
|
MANGATTIL UMMER, S/O MOHAMMED Vs. UMMU HABEEBA D/O LATE THARAMMAL AHAMMED
|
January 16, 2018 |
|
MANI Vs. STATE OF KERALA
|
February 21, 2018 |
|
MANI GEORGE @ SOJO Vs. STATE OF KERALA
|
October 9, 2018 |
|
MANI K C Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
June 7, 2018 |
|
MANIKANDAN Vs. STATE OF KERALA
|
November 8, 2018 |
|
MANIKANDAN Vs. STATE OF KERALA
|
January 3, 2018 |
|
MANIKANDAN Vs. STATE OF KERALA
|
January 10, 2018 |
|
MANIKANDAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, SRI. M.L.VARGHESE
|
October 30, 2018 |
|
MANIKANDAN AND OTHERS Vs. SPECIAL TAHSILDAR (LR)
|
October 25, 2018 |
|
MANIKANDAN C. Vs. SUB INSPECTOR OF POLICE
|
September 19, 2018 |
|
MANIKANDAN.P.K Vs. THE SUB INSPECTOR OF POLICE, THADIYATTUPARAMBU POLICE STATION
|
October 9, 2018 |
|
MANIKANTAN @ SREEKUMARAN NAIR Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERANKULAM
|
March 14, 2018 |
|
MANIKANTAN VADANAMKURSSI Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
April 3, 2018 |
|
MANIKKAMPARA GRANITES PVT. LTD. Vs. THE DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
|
September 27, 2018 |
|
MANIKUTTAN S/O. NARAYANAN AND ANR. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 24, 2018 |
|
MANIMALARKKAVU DEVI TEMPLE COMMITTEE Vs. SUPERINTENDENT OF POLICE THRISSUR
|
February 14, 2018 |
|
MANIYAN Vs. STATE OF KERALA
|
December 7, 2018 |
|
MANJAKKAT CHANDRAN, S/O. KRISHNAN Vs. KAVUPRA MELETHIL BALAKRISHNAN, S/O. RAVUNNI KURUP
|
February 1, 2018 |
|
MANJU ABRAHAM Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND OTHERS
|
March 14, 2018 |
|
MANJU JOSE, NON Vs. STATE OF KERALA GENERAL EDN (SPL. CELL) DEPT. GOVT. SECRETARIAT, (ANNEX) AND OTHERS
|
March 21, 2018 |
|
MANJU MURALI Vs. SECRETARY TO GOVERNMENT, CO OPERATIVE DEPARTMENT
|
July 24, 2018 |
|
MANJULA D/O M K NARAYANANKUTTY MENON Vs. JAYARAMAN S/O R V RAMAKRISHNAN NAIR
|
January 23, 2018 |
|
MANJULA O.K. Vs. AUTHORIZED OFFICER/CHIEF MANAGER, CANARA BANK, MALAPPURAM
|
May 4, 2018 |
|
MANJUNATHAA ROCK DRILLS Vs. ASSISTANT STATE TAX OFFICER
|
May 24, 2018 |
|
MANNAM AYURVEDA CO Vs. UNION OF INDIA AND OTHERS
|
March 7, 2018 |
|
MANNARKKAD TALUK KARINKAL QUARRY OPERATORS INDUSTRIAL Vs. THACHANATTUKARA GRAMA PANCHAYATH AND OTHERS
|
June 29, 2018 |
|
MANNARKKAD TALUK KARINKAL QUARRY OPERATORS INDUSTRIAL CO-OPERATIVE SOCIETY LTD Vs. THACHANATTUKARA GRAMA PANCHAYATH
|
June 27, 2018 |
|
MANNATH MUHAMMEDKUTTY, S/O. MARAKKAR GURIKKAL Vs. STATE OF KERALA
|
June 28, 2018 |
|
MANOH V. STEPHEN Vs. STATE OF KERALA AND OTHER
|
October 25, 2018 |
|
MANOHARAN Vs. MANAGER, THE ORIENTAL INSURANCE COMPANY LTD.
|
April 10, 2018 |
|
MANOHARAN AND ANR. Vs. STATE OF KERALA
|
February 21, 2018 |
|
MANOHARAN M Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY TO GOVT, DEVASWAM DEPT GOVT
|
July 9, 2018 |
|
MANOHARAN S/O DAMODARAN Vs. SURESH S/O CHANDRAN
|
February 14, 2018 |
|
MANOHARAN S/O SREEDHARA PANICKER Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
March 26, 2018 |
|
MANOJ Vs. STATE OF KERALA AND ANR.
|
March 5, 2018 |
|
MANOJ Vs. THE STATE OF KERALA AND OTHERS
|
May 22, 2018 |
|
MANOJ Vs. GEORGE MATHAI
|
February 21, 2018 |
|
MANOJ Vs. STATE OF KERALA
|
June 27, 2018 |
|
MANOJ Vs. SAJEESHA
|
July 6, 2018 |
|
MANOJ Vs. AYSWARYA
|
November 21, 2018 |
|
MANOJ BABU Vs. STATE OF KERALA REP. BY THE FOREST RANGE OFFICER
|
October 25, 2018 |
|
MANOJ BABU Vs. THE STATE OF KERALA AND OTHER
|
May 29, 2018 |
|
MANOJ G. Vs. STATE OF KERALA
|
November 28, 2018 |
|
MANOJ IDICULLA Vs. AMMINI IDICULLA (DIED) AND OTHERS
|
January 31, 2018 |
|
MANOJ JOSEPH AND OTHERS Vs. THE DISTRICT COLLECTOR COLLECTORATE OFFICE AND OTHERS
|
July 3, 2018 |
|
MANOJ K GEORGE THEKKEVEETTIL Vs. SHEEJA KOSHY MUDIYIL KIZHAKKATHIL
|
July 23, 2018 |
|
MANOJ K MATHEW Vs. P K SUDHEER BABU I A S
|
June 4, 2018 |
|
MANOJ K.V. Vs. KHALEEL C.P, RASEENAS
|
February 27, 2018 |
|
MANOJ KUMAR S/O PANKAJAKSHA VARMA Vs. SUB INSPECTOR OF POLICE POLICE STATION ROAD, ALATHUR
|
March 27, 2018 |
|
MANOJ KUMAR T.A. Vs. STATE OF KERALA
|
September 26, 2018 |
|
MANOJ KUMAR. C AND OTHER Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
MANOJ M MATHEW Vs. RAILWAY BOARD, REPRESENTED BY ITS CHAIRMAN
|
April 12, 2018 |
|
MANOJ MADHAVASSERIL Vs. KERALA STATE ELECTION COMMISSION
|
February 28, 2018 |
|
MANOJ P.JOHN Vs. STATE OF KERALA
|
October 22, 2018 |
|
MANOJ P.S. Vs. SUDHAKARAN & ORS.
|
April 10, 2018 |
|
MANOJ S.R. S/O.SASIDHARAN, KARTHIKA, VILAYIL VILAKAM KANNAMMOOLA Vs. COMMISSIONER OF POLICE, KOLLAM
|
March 2, 2018 |
|
MANOJ T PAUL Vs. STATE OF KERALA
|
March 6, 2018 |
|
MANOJ THOMAS Vs. CAN FIN HOMES LTD
|
January 9, 2018 |
|
MANOJ, S/O OMANA BABU Vs. STATE OF KERALA
|
September 25, 2018 |
|
MANOJ, S/O RAMAN Vs. STATE OF KERALA
|
June 4, 2018 |
|
MANOJ.V Vs. THE JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
|
October 15, 2018 |
|
MANOJKUMAR K M Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL)
|
January 22, 2018 |
|
MANOSH ELIAS CONSTRUCTIONS PVT LTD Vs. MANUEL JOHN S/O JOHN
|
January 18, 2018 |
|
MANSOOR Vs. STATE OF KERALA
|
September 26, 2018 |
|
MANSOOR Vs. DEPUTY SUPERINTENDENT OF POLICE, NIA, KOCHI BRANCH OFFICE AND OTHERS
|
April 11, 2018 |
|
MANSOOR IBRAHIM MOOLAVALAPPIL Vs. SUB INSPECTOR OF POLICE, VALAPATTANAM AND OTHERS
|
July 20, 2018 |
|
MANSOOR REHMAN Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
January 17, 2018 |
|
MANU Vs. THE STATION HOUSE OFFICER
|
November 27, 2018 |
|
MANU Vs. STATE OF KERALA
|
November 29, 2018 |
|
MANU JOSEPH Vs. STATE OF KERALA
|
October 9, 2018 |
|
MANU V V Vs. CENTRAL BANK OF INDIA KADAPPAKKADA BRANCH
|
March 6, 2018 |
|
MANUAL THOMAS KAPPAN Vs. STATE OF KERALA
|
March 27, 2018 |
|
MANY K Vs. PALAKKAD DISTRICT CO-OPERATIVE BANK LTD
|
July 5, 2018 |
|
MARADU MARKET TRADERS ASSOCIATION Vs. STATE OF KERALA
|
June 6, 2018 |
|
MARAKKAR AND OTHERS Vs. DISTRICT COLLECTOR, MALAPPURAM AND OTHERS
|
July 10, 2018 |
|
MARAKKAR T Vs. DIVISIONAL OFFICER, KERALA WAQF BOARD
|
July 9, 2018 |
|
MARAN VEETTIL VINOD KUMAR S/O CHANDRASEKHARAN Vs. KOYILOTH BALAN S/O KELAPPAN
|
July 10, 2018 |
|
MARANGATTUPILLY GRAMA PANCHAYATH Vs. STATE OF KERALA
|
November 27, 2018 |
|
MARAYAMUTTOM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
July 3, 2018 |
|
MARI DHORAI Vs. STATE OF KERALA
|
June 11, 2018 |
|
MARIA GRANITES Vs. THIDANADU GRAMA PANCHAYAT
|
June 28, 2018 |
|
MARIAMMA JOSEPH Vs. STATE OF KERALA
|
January 9, 2018 |
|
MARIKAR (MOTORS) LIMITED HONDA DIVISION Vs. REGIONAL TRANSPORT OFFICER THIRUVANANTHAPURAM
|
January 22, 2018 |
|
MARINE FINS Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY
|
May 29, 2018 |
|
MARIYA K SAJU Vs. UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR
|
April 5, 2018 |
|
MARIYAM BEEVI Vs. STATE OF KERALA AND ORS.
|
June 19, 2018 |
|
MARIYAMMA Vs. SERIN
|
November 28, 2018 |
|
MARIYAMMA PATHIKAL Vs. KARUNAKARAN UTTIKUZHA
|
January 31, 2018 |
|
MARIYAMMA THOMAS Vs. A RADHAMMA
|
March 5, 2018 |
|
MARIYAMMA W/O THALIYATH PAILOTH @ POULOSE Vs. SHAJI S/O CHELAKKATTU KOCHAPPAN
|
June 22, 2018 |
|
MARIYAPURAM POURA SAMITHY Vs. LEO V.J AND OTHERS
|
March 9, 2018 |
|
MARIYAPURAM POURA SAMITHY Vs. LEO.V.J
|
March 9, 2018 |
|
MAROLI SANTHA Vs. REVENUE DIVISIONAL OFFICER
|
February 16, 2018 |
|
MARSHIDA Vs. V.K. RIYAS
|
July 26, 2018 |
|
MARTIN DAVIS AND ORS. Vs. STATE OF KERALA
|
March 14, 2018 |
|
MARTIN JOHN Vs. STATE OF KERALA
|
March 26, 2018 |
|
MARTIN.T.J. AND OTHER Vs. UNIVERSITY OF CALICUT AND OTHERS
|
March 7, 2018 |
|
MARUNNOLI VIJAYALAKSHMI Vs. TAHSILDAR, KOYILANDI TALUK CIVIL STATION
|
December 13, 2018 |
|
MARUTHI POLY BAGS PVT LTD Vs. KERALA STATE CIVIL SUPPLY CORPORATION LIMITED
|
June 18, 2018 |
|
MARUVAN K.M Vs. THE REGIONAL TRANSPORT OFFICER WAYANAD
|
September 25, 2018 |
|
MARY Vs. STATE OF KERALA
|
March 20, 2018 |
|
MARY Vs. STATE OF KERALA
|
January 25, 2018 |
|
MARY CELIN THOMAS AND OTHER Vs. DIRECTORATE OF SURVEY AND LAND RECORDS AND OTHERS
|
July 2, 2018 |
|
MARY DASAN Vs. K.S.KUNJUMON
|
November 5, 2018 |
|
MARY K.L., W/O. VARGHESE M.K. Vs. STATE OF KERALA AND OTHERS
|
June 5, 2018 |
|
MARY SHEEBA, N.J., D/O. JOY Vs. STATE OF KERALA AND OTHERS
|
March 9, 2018 |
|
MARY SKARIACHAN W/O.SKARIACHAN Vs. C.R.JACOB,CHEMMASSERY HOUSE
|
October 9, 2018 |
|
MARY W/O. ANTONY Vs. ANTONY AND OTHERS
|
February 5, 2018 |
|
MARYKUTTY ABRAHAM Vs. STATE OF KERALA
|
March 27, 2018 |
|
MARYKUTTY GEORGEW/O GEORGE Vs. SEBASTIAN GEORGE S/O LATE GEORGE
|
January 19, 2018 |
|
MARYKUTTY P V @ KUNJOONJAMMA Vs. P T VARGHESE @ JOSE
|
March 16, 2018 |
|
MARYKUTTY THOMAS @ SHERLY, OOROTHU VEEDU Vs. JOSEPH SCARIA, S/O. SCARIA
|
April 12, 2018 |
|
MARYMATHA CONSTRUCTION COMPANY Vs. STATE OF KERALA
|
June 5, 2018 |
|
MARYMATHA CONSTRUCTION COMPANY Vs. STATE OF KERALA
|
July 11, 2018 |
|
MARYMATHA CONSTRUCTION COMPANY Vs. STATE OF KERALA
|
March 27, 2018 |
|
MASTER RAJESH.P.R Vs. THE STATE OF KERALA
|
December 19, 2018 |
|
MATHAI Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
February 16, 2018 |
|
MATHAI Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
June 21, 2018 |
|
MATHAI GEORGE Vs. AUTHORISED OFFICER STATE BANK OF INDIA AND ANR.
|
May 4, 2018 |
|
MATHER AND MATHER (P) LTD. AND ORS. Vs. MR. SATISH MURTHI, ADVOCATE AND ORS.
|
January 23, 2018 |
|
MATHEW Vs. RAJAN
|
June 6, 2018 |
|
MATHEW Vs. GEORGE ABRAHAM
|
February 21, 2018 |
|
MATHEW Vs. ELIKUTTY
|
November 16, 2018 |
|
MATHEW Vs. JAMES JACOB
|
October 23, 2018 |
|
MATHEW @ BABY, S/O LUKA Vs. ANNAMMA @ MOLLY, D/O JOSEPH
|
March 9, 2018 |
|
MATHEW ABRAHAM Vs. DISTRICT COLLECTOR AND OTHERS
|
June 29, 2018 |
|
MATHEW ALEX Vs. KANJIRAPPALLY GRAMA PANCHAYATH
|
May 25, 2018 |
|
MATHEW DOMINIC Vs. STATE OF KERALA AND OTHER
|
February 20, 2018 |
|
MATHEW GEORGE Vs. SPECIAL SALE OFFICER
|
April 4, 2018 |
|
MATHEW GEORGE Vs. DISTRICT COLLECTOR COLLECTORATE
|
April 9, 2018 |
|
MATHEW GEORGE Vs. M K AJITH
|
July 5, 2018 |
|
MATHEW JOHN Vs. DR. JACOB JOHN AND ORS.
|
February 2, 2018 |
|
MATHEW JOHN Vs. JOSEPH AUGUSTINE
|
August 6, 2018 |
|
MATHEW K. JACOB Vs. DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
|
November 16, 2018 |
|
MATHEW K. JOHN Vs. STATE OF KERALA AND ORS.
|
September 25, 2018 |
|
MATHEW K.DANIEL Vs. THE COMMISSIONER OF POLICE
|
September 10, 2018 |
|
MATHEW LAWRENCE AND OTHERS Vs. A.V. MOHAMMADALI AND OTHERS
|
April 13, 2018 |
|
MATHEW PAUL Vs. MULAVUKAD GRAMA PANCHAYAT
|
December 18, 2018 |
|
MATHEW S/O JOHN Vs. STATE OF KERALA
|
July 17, 2018 |
|
MATHEW SEBASTIAN Vs. STATE OF KERALA
|
April 3, 2018 |
|
MATHEW SEBASTIAN Vs. MELATTUR GRAMA PANCHAYATH
|
November 22, 2018 |
|
MATHEW VAZHAYIL DIRECTOR Vs. UNIVERSITY OF CALICUT THENHIPPALAM
|
June 13, 2018 |
|
MATHEW.K.X@MATHAIKUNJU Vs. STATE OF KERALA
|
October 9, 2018 |
|
MATHEWKUTTY Vs. STATE OF KERALA
|
April 10, 2018 |
|
MATHEWS JOHN Vs. STATE OF KERALA
|
March 27, 2018 |
|
MATHRUKA RELATORS [P] LTD Vs. COMMERCIAL TAX OFFICER
|
July 4, 2018 |
|
MATHUKUTTY @ SCARIA Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
|
MATHUNNY Vs. STATE OF KERALA
|
January 8, 2018 |
|
MATHUNNY, S/O. PUTHUR RAPPAI Vs. STATE OF KERALA
|
January 8, 2018 |
|
MAVELITHARAYIL PHILIP JOHN Vs. STATE OF KERALA
|
October 10, 2018 |
|
MAXIMUS FERNANDEZ ALIAS MAXWELL FERNANDEZ Vs. OLGA FERNANDEZ
|
September 24, 2018 |
|
MAYA W/O LATE MADHU Vs. SREEKUMAR
|
March 12, 2018 |
|
MAYADEVI Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
|
July 10, 2018 |
|
MB ANIL MITHRA Vs. STATE OF KERALA
|
August 1, 2018 |
|
MEDICAL COUNCIL OF INDIA REPRESENTED BY ITS SECRETARY Vs. S GOMATHY
|
July 3, 2018 |
|
MEENA JACOB W/O JACOB C MATHEW Vs. SUB INSPECTOR OF POLICE SANTANPARA POLICE STATION
|
July 6, 2018 |
|
MEENA N.K. & ORS. Vs. K. PORCHALAI & ORS.
|
April 6, 2018 |
|
MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY LTD Vs. CHOONDACHERY SERVICE CO-OPERATIVE BANK LTD
|
March 12, 2018 |
|
MEENAKSHI AND OTHERS Vs. HARI. N. AND OTHER
|
March 14, 2018 |
|
MEENAKSHI EXPORTERS AND ORS. Vs. UCO BANK AND ORS.
|
December 18, 2018 |
|
MEENAMBALAM SANTHOSH Vs. SUNISH S ANAND
|
July 12, 2018 |
|
MEERA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 2, 2018 |
|
MEETHALA PANAYULLATHIL AVULLA Vs. STATE OF KERALA
|
December 4, 2018 |
|
MEETHALE ANGADIYIL ASMA Vs. STATE OF KERALA AND ANOTHER
|
February 21, 2018 |
|
MEGHNA GOPAL Vs. PRAVEEN CHANDRAN
|
September 27, 2018 |
|
MEHAJA BANU Vs. NAVAS & ORS.
|
January 17, 2018 |
|
MEHARBAN, S/O. SAFIYA BEEVI Vs. ABDUL RAHIM, S/O. SUBAIR KUNJU AND ANOTHER
|
February 5, 2018 |
|
MEJO JOSEPH Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 26, 2018 |
|
MELUKKARA SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR (GENERAL), DISTRICT CO-OPERATIVE S
|
February 21, 2018 |
|
MELVIN JOSEPH AND ANR. Vs. JAYANANDAKUMAR AND ORS.
|
March 1, 2018 |
|
MERCY GEORGE Vs. STATE BANK OF TRAVANCORE
|
April 12, 2018 |
|
MERCY JULIET Vs. V J ANTONY
|
January 30, 2018 |
|
MERCY XAVIER Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF EXTERNAL AFFAIRS
|
July 23, 2018 |
|
MERINO FABRICS WEST OF IRON BRIDGE Vs. INTELLIGENCE OFFICER
|
January 10, 2018 |
|
MERRY TIME CREAM FOOD PVT. LTD. Vs. ADDITIONAL REGISTERING AUTHORITY
|
March 20, 2018 |
|
METRO METAL INDUSTRIES MATTOOR Vs. STATE OF KERALA
|
August 3, 2018 |
|
MICRO TECH SYSTEM Vs. ASSTT. COMMR.
|
March 14, 2018 |
|
MIDHU D/O KUNJULEKSHMI Vs. SATHYANESAN S/O DANIEL NADAR
|
July 10, 2018 |
|
MIDHUN DEV S/O. DEVADASAN Vs. STATE OF KERALA
|
September 19, 2018 |
|
MIDHUNRAJ V SUNDARAVILASAM BUNGLOW Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 14, 2018 |
|
MIL CONTROL LIMITED Vs. STATE OF KERALA
|
June 8, 2018 |
|
MILLATH EDUCATIONAL TRUST REPRESENTED BY ITS CHAIR Vs. UNIVERSITY OF KERALA, REPRESENTED BY ITS REGISTRAR
|
April 3, 2018 |
|
MINI Vs. SELVAM,S/O.MUTHURAJ
|
November 28, 2018 |
|
MINI Vs. RAMALAKSHMI
|
October 5, 2018 |
|
MINI Vs. POWER GRID CORPORATION OF INDIA LIMITED AND ANR.
|
April 13, 2018 |
|
MINI D/O SUMANGALA Vs. SUSEELA SARASWATHY VILASOM
|
April 6, 2018 |
|
MINI DEVADAS Vs. THE JOINT REGISTRAR [GENERAL]
|
February 21, 2018 |
|
MINI DIVAKARAN Vs. BLOCK DEVELOPMENT OFFICER AND OTHERS
|
June 22, 2018 |
|
MINI DIVAKARAN Vs. STATE OF KERALA
|
August 1, 2018 |
|
MINI DIVAKARAN Vs. STATE OF KERALA
|
July 6, 2018 |
|
MINI E V Vs. KERALA WATER AUTHORITY REPRESENTED BY ITS MANAGING DIRECTOR
|
June 27, 2018 |
|
MINI W/O BIJU Vs. SUPERINTENDENT OF POLICE
|
July 25, 2018 |
|
MINI, D/O. SANTHAKUMARI Vs. VASANTHAKUMAR, S/O. VASAVAN
|
February 15, 2018 |
|
MINITHA M. Vs. STATE OF KERALA
|
September 26, 2018 |
|
MINOR BASID Vs. SANU
|
January 31, 2018 |
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MINU LALITHA MADHAVU Vs. UNIVERSITY OF KERALA AND OTHERS
|
January 24, 2018 |
|
MISHAL DILAWAR S/O C M DILAWAR Vs. KERALA STATE SPORTS COUNCIL
|
June 18, 2018 |
|
MITHRA CENTRAL SCHOOL Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHERS
|
March 7, 2018 |
|
MITHRA V NAIR Vs. KERALA STATE ELECTRICITY BOARD
|
July 6, 2018 |
|
MITHRA V. NAIR Vs. STATE OF KERALA
|
September 19, 2018 |
|
MITHRA V.NAIR Vs. BAIJU
|
March 7, 2018 |
|
MITTAL TUBES AND MALLEABLES Vs. SIJO JOSE
|
September 12, 2018 |
|
MODERN ROCKS MINING AND INDUSTRIES Vs. STATE OF KERALA AND OTHERS
|
March 27, 2018 |
|
MOHAMED ABDUL NASSAR Vs. STATE OF KERALA
|
March 20, 2018 |
|
MOHAMED PRAKASH K.Y. & ORS. Vs. COCHIN HERITAGE ZONE CONSERVATION SOCIETY & ORS.
|
March 21, 2018 |
|
MOHAMMAD ENAMUL HAQUE Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 5, 2018 |
|
MOHAMMED Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED, COCHIN
|
February 16, 2018 |
|
MOHAMMED @ MOHAMMEDKUTTY AND OTHERS Vs. MANOJ AND OTHERS
|
January 3, 2018 |
|
MOHAMMED ALI Vs. SAIDALAVI AND ORS.
|
January 22, 2018 |
|
MOHAMMED AND ORS. Vs. STATE OF KERALA
|
June 8, 2018 |
|
MOHAMMED ASARUDDEEN Vs. STATION HOUSE OFFICER
|
November 5, 2018 |
|
MOHAMMED ASHIF. P.M S/O HAMEED P.M, Vs. STATE OF KERALA
|
July 23, 2018 |
|
MOHAMMED BILAL Vs. ASSTT. COMMISSIONER OF C. TAX AND C. EX.
|
March 9, 2018 |
|
MOHAMMED FARIZ & CO Vs. COMMISSIONER OF CUSTOMES CUSTOM HOUSE, WILLINGDON ISLAND
|
October 30, 2018 |
|
MOHAMMED HANEEF @ JACKIE HANEEF Vs. STATE OF KERALA
|
February 12, 2018 |
|
MOHAMMED HANEEFA Vs. DEPUTY SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT AND APPELLATE AUTHORITYLABIC
|
December 18, 2018 |
|
MOHAMMED HASHIM Vs. NANMINDA CO-OPERATIVE RURAL BANK LTD
|
June 13, 2018 |
|
MOHAMMED JALEEL M.A. AND OTHERS Vs. SUB INSPECTOR OF POLICE, KUMBLA POLICE STATION, KASARGOD DISTRICT AND OTHERS
|
October 26, 2018 |
|
MOHAMMED KUNJU SHIHABUDDIN MAZIYAN Vs. STATE OF KERALA
|
July 16, 2018 |
|
MOHAMMED MUSTHAFA K Vs. SAFIYA T D/O MOOSANNI
|
July 11, 2018 |
|
MOHAMMED NISAR Vs. URANGATTIRI GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY
|
July 31, 2018 |
|
MOHAMMED NISAR, MANAGING PARTNER, MAJESTIC GRANITES Vs. URANGATTIRI GRAMA PANCHAYAT & ORS.
|
July 31, 2018 |
|
MOHAMMED NIYAS Vs. COMMISSIONER OF INCOME TAX
|
March 6, 2018 |
|
MOHAMMED RAEES Vs. UNION OF INDIA REPRESENTED BY MINISTRY OF LABOUR & EMPLOYMENT
|
July 11, 2018 |
|
MOHAMMED RAFEEQ Vs. K. VIJAYAN & ORS.
|
January 24, 2018 |
|
MOHAMMED RAFEEQ Vs. THE AUTHORISED OFFICER UNDER THE SAFAESI ACT
|
October 10, 2018 |
|
MOHAMMED RAFEEQUE Vs. STATE OF KERALA
|
July 18, 2018 |
|
MOHAMMED RASHID K.P. Vs. UNION OF INDIA
|
October 9, 2018 |
|
MOHAMMED SAHEER AND OTHER Vs. STATE OF KERALA
|
October 30, 2018 |
|
MOHAMMED SALI Vs. K. BABU
|
September 10, 2018 |
|
MOHAMMED SHAMEEM A Vs. UNION OF INDIA
|
January 25, 2018 |
|
MOHAMMED SHEREEF A P @ KUTTAPPI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
January 29, 2018 |
|
MOHAMMED SUHAIL Vs. UNIVERSITY OF CALICUT
|
June 13, 2018 |
|
MOHAMMED SULAIMAN Vs. STATE OF KERALA AND OTHERS
|
January 30, 2018 |
|
MOHAMMED THAHA,S/O. KOYAMMAKOYA Vs. UNION TERRITORY OF LAKSHADWEEP
|
October 9, 2018 |
|
MOHAMMEDALI @ BAPPUTTY Vs. THE STATE OF KERALA
|
November 9, 2018 |
|
MOHAN BOSE Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR,, HIGH COURT OF KERALA AND OTHERS
|
October 26, 2018 |
|
MOHAN KUMAR Vs. STATE OF KERALA
|
February 19, 2018 |
|
MOHAN KUMAR Vs. STATE OF KERALA
|
November 29, 2018 |
|
MOHAN SINGH Vs. DIRECTOR GENERAL
|
January 22, 2018 |
|
MOHAN SINGH Vs. DIRECTOR GENERAL/CISF CISF HEAD QUARTERS AND OTHERS
|
March 14, 2018 |
|
MOHANA KUMAR K P Vs. STATE OF KERALA
|
January 10, 2018 |
|
MOHANACHANDRAN AND MOHANAN, CHANDRA NIVAS Vs. STATE OF KERALA
|
February 28, 2018 |
|
MOHANACHANDRAN PILLAI Vs. STATE OF KERALA
|
May 5, 2018 |
|
MOHANAN Vs. SUDHALATHA AND OTHER
|
October 26, 2018 |
|
MOHANAN Vs. PRASANNA
|
July 25, 2018 |
|
MOHANAN Vs. SATHYAN
|
January 8, 2018 |
|
MOHANAN Vs. STATE OF KERALA
|
February 14, 2018 |
|
MOHANAN Vs. V.V VARGHESE AND OTHERS
|
June 19, 2018 |
|
MOHANAN Vs. STATE OF KERALA
|
January 8, 2018 |
|
MOHANAN Vs. M.I. PAUL
|
August 30, 2018 |
|
MOHANAN ACHARI K. AND OTHERS Vs. THE GOVERNMENT OF KERALA AND OTHERS
|
June 11, 2018 |
|
MOHANAN MOOKOLA Vs. DEPUTY TAHSILDAR (RR) AND OTHERS
|
February 20, 2018 |
|
MOHANAN NAIR Vs. AUTHORIZED OFFICER THIRUVANANTHAPURAM DISTRICT CO
|
April 27, 2018 |
|
MOHANAN NAIR P S/O PADMANABHAN NAIR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
July 11, 2018 |
|
MOHANAN PILLAI AND ORS. Vs. VASUDEVAN AND OTHERS
|
January 3, 2018 |
|
MOHANAN PILLAI S. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
October 3, 2018 |
|
MOHANAN T M Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA
|
July 3, 2018 |
|
MOHANAN.A.K.,S/O.KANNUKUTTY Vs. STATE OF KERALA
|
October 9, 2018 |
|
MOHANDAS Vs. SANTHAKUMARI AMMA
|
May 13, 2018 |
|
MOHANDAS Vs. SUVARNA ARUN
|
November 1, 2018 |
|
MOHANKUMAR Vs. STATE OF KERALA
|
January 11, 2018 |
|
MOHANLAL Vs. STATE OF KERALA
|
March 16, 2018 |
|
MOHANLAL.P.M Vs. S.H.O, KALPETTA POLICE STATION
|
September 19, 2018 |
|
MOHANSEKAR S/O. C. NMENON Vs. M/S. SREERAM TRANSPORT FINANCE COMPANY LTD. AND ANOTHER
|
March 8, 2018 |
|
MOIDEEN KOYA Vs. STATE OF KERALA
|
August 2, 2018 |
|
MOIDEEN S/O KUNDANTHODIKA AHAMMED Vs. KUNHIRAMA PANICKER
|
June 1, 2018 |
|
MOIDEENKOYA Vs. THE STATE OF KERALA
|
March 19, 2018 |
|
MOIDEENKOYA, S/O. MOYINKUTTY HAJI AND OTHERS Vs. THE STATE OF KERALA
|
February 27, 2018 |
|
MOIDEENKUTTY Vs. MAHSOOF MUSTHAFA
|
February 14, 2018 |
|
MOIDEENKUTTY Vs. MAHSOOF MUSTHAFA
|
March 5, 2018 |
|
MOIDEENKUTTY Vs. MYMOONA
|
August 6, 2018 |
|
MOIDEENKUTTY AND ORS. Vs. AHAMMED @ BAPPU AND ORS.
|
March 15, 2018 |
|
MOIDEENKUTTY K K S/O MUHAMMED Vs. MUHAMMED ASHARAF S/O KUTTYAMU
|
February 28, 2018 |
|
MOIDU HAJI A.A Vs. THE STATE OF KERALA AND OTHERS
|
June 13, 2018 |
|
MOIDUNNI Vs. STATE OF KERALA REP BY HOME SECRETARY
|
July 2, 2018 |
|
MOLLY @ ANNAMMA JOHN W/O LATE JOHN M D Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD
|
February 7, 2018 |
|
MOLLY ABRAHAM Vs. STATE OF KERALA
|
August 8, 2018 |
|
MOLLY JOSE W/O. JOSE JACOB (LATE) AND OTHERS Vs. SOJAN @ SOJAN MATHEW S/O. MATHEW, VATTATHARAYIL
|
June 25, 2018 |
|
MOLLYKUTTY @ MOLLYKUTTY VALLANT Vs. NICEY JACOB
|
December 11, 2018 |
|
MONCY, S/O. P.A. GEORGE Vs. STATE OF KERALA
|
June 27, 2018 |
|
MONICA ASSOCIATES Vs. A.S. THOMAS
|
April 2, 2018 |
|
MONIPPALLY MARKETING CO-OPERATIVE SOCIETY LTD. Vs. MATHEW PATHROSE
|
December 7, 2018 |
|
MONSON K. MATHEW, S/O. VARGHESE Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 8, 2018 |
|
MONSON THOMAS Vs. LAILIMMA SIBICHEN
|
March 1, 2018 |
|
MOOLAKANDI ROHINI AND OTHERS Vs. DISTRICT COLLECTOR, COLLECTORATE AND OTHERS
|
March 2, 2018 |
|
MOONSTONE APARTMENT Vs. ADDITIONAL DISTRICT MAGISTRATE ERNAKUALM CIVIL STA
|
March 26, 2018 |
|
MOOPPU MURA KULUSU NAIKKAR CHANDRASEKHARAN Vs. KALLYANI, RESIDING AT KUTTIPUZHA AKATHOOTTU
|
June 26, 2018 |
|
MOOSA Vs. TOFFY
|
January 10, 2018 |
|
MOOSA Vs. CHANGARANCHOLA UNNEEN
|
September 26, 2018 |
|
MOOSA AND OTHERS Vs. SULAIMAN
|
July 5, 2018 |
|
MOOSA N. Vs. THE STATE OF KERALA
|
November 29, 2018 |
|
MOSSES C.J., DRAWING TEACHER, ST. AUGUSTINES HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
MOTHER SUPERIOR, DEVAMATHA CARMELITE CONVENT PALA Vs. PALA MUNICIPALITY, MUNICIPAL OFFICE, PALA AND OTHERS
|
January 25, 2018 |
|
MOTHER SUPERIOR, ST. TERASAS CONVENT, (MANAGER, ST. JOSEPHS SCHOOLS) Vs. STATE OF KERALA
|
April 6, 2018 |
|
MOTTAMMAL ABDUL KAREEM Vs. STATE OF KERALA BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
November 1, 2018 |
|
MOYTHEEN KOYA Vs. SECRETARY
|
January 1, 2018 |
|
MOYTHEEN KOYA, S/O ALAVI, KANIYARAKKAL, KUNNAMANGALAM, KOZHIKODE Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER, (RTO), KOZHIKODE
|
January 9, 2018 |
|
MR. A Vs. SUB INSPECTOR OF POLICE, ALOOR
|
October 30, 2018 |
|
MR. ABRAHAM JOSEPH PADIJATTIDOM Vs. MANAGER, MAR THOMA COLLEGE
|
May 29, 2018 |
|
MR. BINU M.P Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
MR. C.V. RAMACHANDRAN Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 13, 2018 |
|
MR. KARUNAKARAN N. Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE)
|
July 27, 2018 |
|
MR. M. RAMAKRISHNA PILLAI Vs. THE DISTRICT COLLECTOR CIVIL STATION, KUDAPPANAKUNNU, THIRUVANANTHAPURAM
|
June 4, 2018 |
|
MR. P.K. JAMES Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 13, 2018 |
|
MR. P.N. MOHAMMED ABDUL RAHIMAN, S/O.KUNHU Vs. ANTONY CORREYA, S/O. AMBATTU PETER CORREYA
|
June 21, 2018 |
|
MR. RAMESHAN K.P. Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 13, 2018 |
|
MR. SHAJI V.P. S/O MR. PEETHAMBARAN Vs. K.T. UNNIKRISHNAN
|
February 26, 2018 |
|
MR. SURESH KUMAR AND ORS. Vs. INDU
|
July 3, 2018 |
|
MR. UMMER KOYA Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 13, 2018 |
|
MR. VISHNU M.T. AND OTHER Vs. P. SURESH AND OTHERS
|
January 23, 2018 |
|
MR. VISHNU U. Vs. ANJITHA S. AND OTHERS
|
October 30, 2018 |
|
MR. X (PRASHOB) S/O BABY V.M. Vs. STATE OF KERALA
|
June 5, 2018 |
|
MRF LIMITED Vs. STATE OF KERALA
|
September 3, 2018 |
|
MRS. KADHEEJA.P.K Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 13, 2018 |
|
MRS. NANDANA T PAI. Vs. XAVIER O.P., PROPRIETOR, THUSHARA MARBLES AND GRANITES PALACE AND OTHERS
|
March 12, 2018 |
|
MRS. P.S. SHIMI Vs. STATE OF KERALA AND OTHERS
|
February 16, 2018 |
|
MRS. SHAMLA K.U AND OTHERS Vs. SUB REGISTRAR, OFFICE OF THE KODUNGALLOR SUB REGISTRAR, AMANDOOR, ALA VILLAGE
|
October 30, 2018 |
|
MRS. SREEJA SASIDHARAN Vs. THE MINISTRY OF WOMEN AND CHILD DEVELOPMENT
|
June 25, 2018 |
|
MRS. SUDHA P. NAIR Vs. THE DIRECTOR OF PUBLIC INSTRUCTION
|
February 16, 2018 |
|
MRS. SUMA MOHAN W/O. MOHAN Vs. M/S. SAKTHAN KURIES PALLIKULAM ROAD, THRISSUR
|
January 16, 2018 |
|
MRS.SOBHANA, W/O.MADHAVAN Vs. STATE OF KERALA
|
July 20, 2018 |
|
MS. NAVIYA SAJIV.P Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
October 16, 2018 |
|
MUBARAK ALI Vs. STATE OF KERALA
|
June 4, 2018 |
|
MUFEED Vs. STATE OF KERALA
|
September 18, 2018 |
|
MUHAMED AMEER P.P. Vs. SECRETARY
|
October 5, 2018 |
|
MUHAMMAD ASHAR Vs. SUB INSPECTOR OF POLICE
|
September 4, 2018 |
|
MUHAMMAD BASHEER Vs. STATE OF KERALA
|
April 10, 2018 |
|
MUHAMMAD JALEEL Vs. STATE OF KERALA
|
November 29, 2018 |
|
MUHAMMAD MUSTHAFA Vs. STATE OF KERALA
|
October 9, 2018 |
|
MUHAMMAD RAFI Vs. STATE OF KERALA
|
June 19, 2018 |
|
MUHAMMAD THAMNAS Vs. STATE OF KERALA AND OTHER
|
October 24, 2018 |
|
MUHAMMAED SHAFI Vs. STATE OF KERALA
|
February 20, 2018 |
|
MUHAMMED Vs. STATE OF KERALA
|
March 13, 2018 |
|
MUHAMMED @ BAPPUTTY Vs. STATE OF KERALA
|
February 7, 2018 |
|
MUHAMMED ABDUL RASHEED Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
November 8, 2018 |
|
MUHAMMED AKRAM A S/O P N ABOOBAKKER Vs. KOLLAM MUNICIPAL CORPORATION
|
February 5, 2018 |
|
MUHAMMED ARIF Vs. STATE OF KERALA
|
September 17, 2018 |
|
MUHAMMED ASHRAF Vs. LSLAMIC PREACHING TRUST
|
January 16, 2018 |
|
MUHAMMED ASHRAF @ BAVA Vs. STATE OF KERALA
|
October 31, 2018 |
|
MUHAMMED ASHRAF K. Vs. ISLAMIC PREACHING TRUST & ORS.
|
June 11, 2018 |
|
MUHAMMED ASHRAF M.A. Vs. STATE OF KERALA AND ORS.
|
July 27, 2018 |
|
MUHAMMED BASHEER Vs. GOKULAM CHIT & FINANCE CO.PVT. LTD
|
July 23, 2018 |
|
MUHAMMED BASHEER, S/O LATE P P MOIDEEN KOYA Vs. ABDUL KADER, S/O A M KOYATTI
|
July 12, 2018 |
|
MUHAMMED FAHMI P.K. Vs. STATE OF KERALA
|
August 2, 2018 |
|
MUHAMMED FAROOK Vs. DISTRICT COLLECTOR
|
January 25, 2018 |
|
MUHAMMED FAYIZ O.P. ARABIC TEACHER, P.K.H.M. ALP SCHOOL Vs. THE ASSISTANT EDUCATIONAL OFFICER, MANGADA AND OTHERS
|
May 23, 2018 |
|
MUHAMMED HARIS C Vs. FATHIMATH SUHARA T P
|
July 6, 2018 |
|
MUHAMMED IQBAL Vs. STATION HOUSE OFFICER, MANJESHWAR POLICE STATION AND ANOTHER
|
October 30, 2018 |
|
MUHAMMED IQBAL S/O. ABDULLA, MAROTTIMMAL HOUSE Vs. THE NEW INDA ASSURANCE CO. LTD
|
June 6, 2018 |
|
MUHAMMED ISMAIL Vs. TALUK SUPPLY OFFICER
|
November 5, 2018 |
|
MUHAMMED K I Vs. STATE OF KERALA
|
January 25, 2018 |
|
MUHAMMED KUTTY HAJI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 24, 2018 |
|
MUHAMMED KUTTY S/O MUHAMMED VAIDYAR Vs. SECRETARY, VILAYUR GRAMA PANCHAYATH
|
August 8, 2018 |
|
MUHAMMED MUNEER Vs. THE REGIONAL TRANSPORT OFFICER
|
October 8, 2018 |
|
MUHAMMED MUSTAFA Vs. THE STATE OF KERALA AND OTHERS
|
July 26, 2018 |
|
MUHAMMED MUSTAFA Vs. THE STATE OF KERALA AND OTHERS
|
January 16, 2018 |
|
MUHAMMED MUSTHAFA Vs. DIRECTOR, DEPARTMENT OF MINING AND GEOLOGY
|
July 25, 2018 |
|
MUHAMMED NAFIQ @ MAHIN Vs. STATE OF KERALA
|
March 23, 2018 |
|
MUHAMMED NISHAD @ NISHAD Vs. STATE OF KERALA
|
November 22, 2018 |
|
MUHAMMED NISSAM Vs. OACHIRA PADINJARETHERUVU MUSLIM JAMA-ATH
|
June 20, 2018 |
|
MUHAMMED RAFEEQ A.K. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM AND OTHERS
|
April 12, 2018 |
|
MUHAMMED RAFEEQ S/O KABEER Vs. SULAIMAN KUNJUMUHAMMAD S/O KUNUUHAMMED
|
March 19, 2018 |
|
MUHAMMED RAFEEQUE Vs. STATE OF KERALA
|
September 24, 2018 |
|
MUHAMMED RAFI Vs. CHAVAKKAD MUNICIPALITY
|
October 7, 2018 |
|
MUHAMMED RAFI SYED Vs. KHANI RAWTHER AYOOB
|
February 26, 2018 |
|
MUHAMMED RIYAD Vs. STATE POLICE CHIEF
|
June 1, 2018 |
|
MUHAMMED RIYAS D V P Vs. UNION OF INDIA REPRESENTED BY NATIONAL INVESTIGATI
|
April 12, 2018 |
|
MUHAMMED S/O THONIYARAYIL ABDULLAKUTTY Vs. BEEVATHUKUTTY W/O THONIYARAYIL MUHAMMED
|
February 14, 2018 |
|
MUHAMMED SADIQ Vs. STATE OF KERALA
|
May 23, 2018 |
|
MUHAMMED SAJID Vs. K P KHADEEJA
|
March 14, 2018 |
|
MUHAMMED SALIH K Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR
|
July 11, 2018 |
|
MUHAMMED SALIH, S/O. JALALUDHEEN KUNJU Vs. STATE OF KERALA
|
September 28, 2018 |
|
MUHAMMED SALIM Vs. STATE OF KERALA
|
January 3, 2018 |
|
MUHAMMED SHAFEEKH C Vs. THE STATE OF KERALA
|
October 10, 2018 |
|
MUHAMMED SHAFEEQ Vs. STATE OF KERALA
|
September 10, 2018 |
|
MUHAMMED SHAFI Vs. JASNA
|
March 16, 2018 |
|
MUHAMMED SHAJI Vs. REMSINA MOL
|
June 8, 2018 |
|
MUHAMMED SHEREEF Vs. STATE OF KERALA AND OTHERS
|
June 22, 2018 |
|
MUHAMMED SUHAIL AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 23, 2018 |
|
MUHAMMED V A Vs. STATE OF KERALA
|
December 12, 2018 |
|
MUHAMMED YASIR Vs. STATE OF KERALA
|
November 29, 2018 |
|
MUHAMMED, S/O MOOSSA Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
|
July 17, 2018 |
|
MUHAMMEDKUTTY A.C Vs. STATE OF KERALA AND ORS.
|
February 6, 2018 |
|
MUHAMMEDKUTTY S/O PULIKKATHADTHIL HAMZA Vs. MOIDEENKUTTY S/O KARATTIL MUHAMMED MUSLIAR
|
June 1, 2018 |
|
MUJEEB RAHMAN Vs. STATE OF KERALA
|
November 5, 2018 |
|
MUJEEB RAHMAN AND OTHERS Vs. SAUDA AND OTHERS
|
June 29, 2018 |
|
MUJEEB RAHMAN P(A12) S/O ABDULLA AND OTHERS Vs. THE ADMINISTRATOR, U.T. OF LAKSHADWEEP
|
January 12, 2018 |
|
MUJEEB REHMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
August 9, 2018 |
|
MUJEEB REHMAN V.P. Vs. NILAMBUR CO
|
February 19, 2018 |
|
MUJEEB T A S/O ABU Vs. C I OF POLICE
|
January 11, 2018 |
|
MUJEEB, S/O KOYATTI Vs. SUB INSPECTOR OF POLICE PANNIYANKARA POLICE STATION
|
August 1, 2018 |
|
MUKESH M.K. Vs. STATE OF KERALA
|
July 11, 2018 |
|
MUKESH O Vs. STATE OF KERALA
|
February 8, 2018 |
|
MUKKANI FATHIMA Vs. KUNDU VALAPPIL FATHIMA
|
December 14, 2018 |
|
MUKKUNNIMALA GOVERNMENT AIDED RUBBER PLANTERS CO-OPERATIVE SOCIETY LTD NO 226
PALLICHAL, MALAYINKIL P O, NEYYATTINKARA, THIRUVANANTHAPURAM Vs. STATE OF KERALA
|
May 30, 2018 |
|
MULIYAR SERVICE CO Vs. JOINT REGISTRAR OF CO
|
May 23, 2018 |
|
MUMMU Vs. RAMANATTUKARA MUNICIPALITY
|
January 16, 2018 |
|
MUMTAZ BEAGUM Vs. STATE OF KERALA
|
November 1, 2018 |
|
MUNDELA SERVICE CO Vs. INCOME TAX OFFICER, INCOME TAX OFFICE, WARD 2(3), KOWDIAR, TRIVANDRUM
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May 22, 2018 |
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MUNEEB Vs. THE STATE OF KERALA
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November 28, 2018 |
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MUNEER Vs. STATE OF KERALA
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May 30, 2018 |
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MUNEER Vs. STATE OF KERALA, THROUGH THE STATION HOUSE OFFICER, VADAKARA POLICE STATION
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October 26, 2018 |
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MUNEER C.V. Vs. ICICI LOMBARD GENERAL INSURANCE CO.LTD.
|
June 6, 2018 |
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MUNEER K K Vs. THE ADDITIONAL LICENSING AUTHORITY
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September 28, 2018 |
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MUNEER. A. Vs. AUTHORIZED OFFICER, KASARGOD DISTRICT CO
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April 27, 2018 |
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MUNEER.A.K. Vs. H.RAMESH
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October 9, 2018 |
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MUNEER.A.K., S/O. ABDUL KHADER Vs. H.RAMESH, S/O. H. HAREESH
|
October 9, 2018 |
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MUNEERUL ANAM SANGHAM AKODE Vs. DISTRICT REGISTRAR(GENERAL) (REGISTRAR OF SOCIETIES)
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July 4, 2018 |
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MUNEES Vs. STATE OF KERALA
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September 19, 2018 |
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MURALEE MOHAN PILLAI, S/O KRISHNA KURUP Vs. T V VARGHESE S/O VARGHESE
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May 21, 2018 |
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MURALEEDHARAN Vs. STATE OF KERALA
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November 14, 2018 |
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MURALEEDHARAN Vs. THE STATE TAX OFFICER SGST OFFICE
|
March 12, 2018 |
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MURALEEDHARAN Vs. JINCY
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September 18, 2018 |
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MURALEEDHARAN K.R. AND ORS. Vs. K.V. ANTONY AND ORS.
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July 10, 2018 |
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MURALEEDHARAN V.N. Vs. SINDHU P.K.
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October 10, 2018 |
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MURALI Vs. STATE OF KERALA
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January 31, 2018 |
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MURALI AND ORS. Vs. STATE OF KERALA
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April 4, 2018 |
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MURALI AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
February 1, 2018 |
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MURALI K. AND OTHERS Vs. THE COMMISSIONER, MALABAR DEVASWOM BOARD HOUSEFED COMPLEX AND OTHERS
|
February 27, 2018 |
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MURALI KRISHNA Vs. STATE OF KERALA
|
January 18, 2018 |
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MURALIDHARAN T.V Vs. BIJU
|
September 28, 2018 |
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MURALIDHARAN. C.M. AND OTHERS Vs. STATE OF KERALA
|
July 26, 2018 |
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MURALIKRISHNAN AND OTHERS Vs. STATE
|
January 15, 2018 |
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MURIKKUMKADAN NAZARUDHEEN Vs. STATE OF KERALA
|
July 13, 2018 |
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MURUKAN @ KALA MURUKAN, Vs. STATE OF KERALA
|
October 5, 2018 |
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MURUKESAN,S/O SARATHI Vs. STATE
|
November 26, 2018 |
|
MURUKESH N. Vs. THE BRANCH MANAGER UNITED INDIA INSURANCE CO.LTD.
|
January 31, 2018 |
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MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY
|
June 13, 2018 |
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MUSLIM EDUCATIONAL SOCIETY REPRESENTED BY ITS GENERAL SECRETARY Vs. RANJITH M ASSISTANT PROFESSOR IN HINDI
|
January 23, 2018 |
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MUSLIN EDUCATION SOCIETY (REGD.) CALICUT AND OTHERS Vs. CHIEF SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF KERALA AND OTHERS
|
March 22, 2018 |
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MUSTAFA V.P. Vs. DISTRICT COLLECTOR, ERNAKULAM CIVIL STATION AND OTHERS
|
July 17, 2018 |
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MUSTHAFA Vs. PERINTHALAMANNA MUNICIPALITY
|
December 6, 2018 |
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MUSTHAFA Vs. MUMTHAS K T
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March 26, 2018 |
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MUSTHAFA C AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
|
February 20, 2018 |
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MUSTHAFA K.K. SON OF KUNJUTTI AND ANOTHER Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LIMITED
|
March 5, 2018 |
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MUSTHAFA P K Vs. ADDITIONAL LICENSING AUTHORITY
|
February 8, 2018 |
|
MUSTHAQUE AHAMMED @ MUTHU Vs. STATE OF KERALA
|
October 9, 2018 |
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MUTHALAKODAM SERVICE CO OPERATIVE BANK LTD Vs. K K JOSEPH
|
March 19, 2018 |
|
MUTHALIB Vs. STATE OF KERALA
|
January 5, 2018 |
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MUTHOOT FINANCE LIMITED Vs. STATE OF KERALA
|
March 23, 2018 |
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MUTHOOT FINANCE LTD MUTHOOT CHAMBERS Vs. JOINT COMMISSIONER OF INCOME TAX
|
January 11, 2018 |
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MUTHOOT FINANCE LTD. Vs. DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, ERNAKULAM AND OTHERS
|
March 26, 2018 |
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MUTHOOT VEHICLE & ASSET FINANCE LIMITED Vs. P B HAMSA
|
March 12, 2018 |
|
MUTHOOT VEHICLE AND ASSET FINANCE (P) LTD Vs. SAMUEL K, S/O KUNJANDI
|
January 22, 2018 |
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MUTHUKOYA THOOPIYAKAL, S/O. LATE ABDULLA Vs. UNION TERRITORY OF LAKSHADWEEP AND OTHERS
|
April 13, 2018 |
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MUTHUKUMAR S/O SUBRAMANIA PILLAI Vs. RAJESH S/O GANGADHARAN NAIR
|
January 10, 2018 |
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MY HINDUSTAN PAINTS Vs. RISHI RAJ SINGH
|
June 4, 2018 |
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MYLAPRA GRAMA PANCHAYAT AND OTHER Vs. I.P.C EBENEZAR CHURCH MYLAPRA AND OTHERS
|
April 3, 2018 |
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MYMUDDIN, S/O KARUTHAVEETTIL MUHAMMED Vs. STATE OF KERALA
|
June 13, 2018 |
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N . RAJAGOPAL Vs. SPECIAL GOVERNMENT PLEADER FOR FOREST SRI. NAGARAJ NARAYANAN
|
September 4, 2018 |
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N A PLANTATIONS Vs. STATE OF KERALA
|
June 4, 2018 |
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N ANILKUMAR Vs. VAKAYAR SERVICE CO-OPERATIVE BANK LTD
|
July 23, 2018 |
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N BASHEER Vs. STATE POLICE CHIEF, POLICE HEADQUARTERS, VAZHUTHACAUD
|
July 23, 2018 |
|
N C THOMAS Vs. REGIONAL TRANSPORT AUTHORITY, KOTTAYAM
|
April 12, 2018 |
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N EASWARAN NAMBOOTHIRI Vs. TRANVANCORE DEVASWOM BOARD
|
July 10, 2018 |
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N G VIJAYALAKSHMI W/O K P R PILLAI Vs. STATE BANK OF INDIA STRESSED ASSETS RECOVERY BRANCH
|
March 5, 2018 |
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N K ABDUL JALEEL Vs. SUB INSPECTOR OF POLICE, MANJERI POLICE STATION
|
July 5, 2018 |
|
N K GOPALAN Vs. UNION OF INDIA REPRESENTED BY DEPUTY SECRETARY TO GOVERNMENT
|
July 9, 2018 |
|
N KUMARAN Vs. INDIAN OIL CORPORATION LTD , REPRESENTED BY CHIEF
|
April 12, 2018 |
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N KUMARAN S/O RAMAN Vs. INDIAN OIL CORPORATION LTD
|
August 6, 2018 |
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N MURALEEDHARAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
|
June 22, 2018 |
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N O DEVASSY Vs. DISTRICT MAGISTRATE (DISTRICT COLLECTOR)
|
January 17, 2018 |
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N R ANILKUMAR Vs. CHESS ASSOCIATION KERALA REP BY ITS GENERAL SECRETARY
|
January 17, 2018 |
|
N R ANILKUMAR Vs. CHESS ASSOCIATION KERALA REPRESENTED BY ITS GENERAL SECRETARY
|
February 6, 2018 |
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N RAJASEKHARAN UNNITHAN S/O T K NARAYANA PILLAI Vs. PRASANNAN UNNITHAN S/O GOPALA PILLAI
|
March 7, 2018 |
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N RAMACHANDRAN S/O LATE P N NARAYANA PILLAI Vs. SALIM
|
February 15, 2018 |
|
N RAMACHANDRAN S/O LATE P N NARAYANA PILLAI Vs. ALANGAD GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
|
August 10, 2018 |
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N S S KARAYOGAM KUNISSERY, PALAKKAD DISTRICT Vs. COMMERCIAL TAX OFFICER PALAKKAD
|
July 17, 2018 |
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N SEKHARAN NAIR Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
July 23, 2018 |
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N SETHUKUMAR S/O NARAYANAN ELAYATH Vs. STATE OF KERALA
|
July 31, 2018 |
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N SHEELA Vs. UCO BANK, KOLLAM BRANCH, KHAISE BUILDING, BEACH ROAD
|
July 19, 2018 |
|
N SHEELA Vs. SULOCHANA
|
July 10, 2018 |
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N SIVAN KURUP,S/O NARAYANAN ELAYATH Vs. KERALA STATE ROAD TRANSPORT CORPORATION, REP BY CH
|
February 27, 2018 |
|
N SUNDARAN S/O LATE NARAYANAN Vs. L SHIBUKUMAR FARMING CORPORATION MANAGING DIRECTOR
|
August 9, 2018 |
|
N T ABUL HAKEEM Vs. MANJERI MUNICIPALITY, REPRESENTED BY ITS SECRETARY
|
January 15, 2018 |
|
N THANKAPPAN Vs. K RADHAKRISHNAN
|
August 1, 2018 |
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N V ABDUL KAREEM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
June 11, 2018 |
|
N. AMARNATH AND OTHERS Vs. STATE OF KERALA
|
October 25, 2018 |
|
N. ARJUNAN Vs. ARBITRATOR CUM SPECIAL SALE OFFICER
|
September 10, 2018 |
|
N. GOPI ASARI Vs. UNION OF INDIA
|
February 20, 2018 |
|
N. J. EVUJIN S/O.N A JOHN Vs. DISTRICT COLLECTOR COLLECTORATE
|
November 12, 2018 |
|
N. MURALEEDHARAN Vs. THE STATE OF KERALA AND OTHERS
|
June 18, 2018 |
|
N. RAGHAVAN PILLAI Vs. STATE OF KERALA AND ORS.
|
June 4, 2018 |
|
N. RAJASEKHARAN UNNITHAN Vs. PRASANNAN UNNITHAN
|
March 7, 2018 |
|
N. RAMACHANDRAN Vs. SALIM
|
February 15, 2018 |
|
N. RAVEENDRAN Vs. THE DEPUTY COMMISSIONER NAVODAYA VIDYALAYA SAMITI AND ANOTHERS
|
March 2, 2018 |
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N. RAVINDRA KURUP Vs. STATE OF KERALA AND OTHERS
|
August 1, 2018 |
|
N. SAROJAM Vs. THE JOINT REGISTRAR OF CO
|
May 30, 2018 |
|
N. SASEEDHARAN Vs. STATE OF KERALA
|
April 5, 2018 |
|
N. SASI AND ANOTHER Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHER
|
January 11, 2018 |
|
N. SHEELA AND ORS. Vs. SULOCHANA AND ORS.
|
January 3, 2018 |
|
N. SREEDHARAN Vs. VALLY
|
May 22, 2018 |
|
N. SURESH BABU Vs. PATHANAMTHITTA SERVICE CO
|
October 30, 2018 |
|
N. SUSEELA Vs. R.S. DILIN
|
December 13, 2018 |
|
N. VIJAYAKUMARY Vs. KERALA LAND DEVELOPMENT CORPORATION & ORS.
|
March 5, 2018 |
|
N. VIJAYAN NAMBEESAN Vs. THE SPECIAL DEVASWOM COMMISSIONER, COCHIN DEVASWOM BOARD, THRISSUR
|
June 26, 2018 |
|
N.BADUSHA Vs. STATE OF KERALA
|
June 7, 2018 |
|
N.BASHEER Vs. THE STATE POLICE CHIEF
|
July 4, 2018 |
|
N.C. YEGNESWARAN Vs. DIST.COLLECTOR, PALAKKAD AND OTHERS
|
October 24, 2018 |
|
N.D. JOSEPH, NADUKUDIYIL HOUSE, KARUMPALAMATTOM, KARIMANNOOR P.O., THODUPUZHA, IDUKKI DISTRICT Vs. THE STATE OF KERALA
|
January 15, 2018 |
|
N.DHARMARAJ Vs. STATE OF KERALA
|
October 10, 2018 |
|
N.E. ABRAHAM Vs. STATE OF KERALA
|
June 7, 2018 |
|
N.G.ANANDAKRISHNAN Vs. UNION OF INDIA
|
October 10, 2018 |
|
N.K. ABDULLA S/O. PAKKRANKUTTY Vs. STATE OF KERALA
|
August 16, 2018 |
|
N.K. MANOHARAN Vs. SHAJI GEORGE AND OTHERS
|
February 21, 2018 |
|
N.L. SAJITH Vs. THE STATE OF KERALA AND OTHERS
|
March 20, 2018 |
|
N.M. ABDUL HAMEED @ HAMEED Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
June 6, 2018 |
|
N.M.VIJAYAN Vs. THE KERALA STATE ELECTION COMMISSION
|
August 20, 2018 |
|
N.O. DEVASSY Vs. DISTRICT MAGISTRATE (DISTRICT COLLECTOR) AND OTHERS
|
January 17, 2018 |
|
N.P. MAMMEDKOYA AND ANOTHER Vs. SUBAIR AND ORS.
|
April 4, 2018 |
|
N.P. SABEER Vs. PUTHIYAPURAYIL SABREENA
|
October 29, 2018 |
|
N.R.SHAJI Vs. STATE OF KERALA
|
November 1, 2018 |
|
N.RAMACHANDRAN Vs. ALANGAD GRAMA PANCHAYATH
|
May 10, 2018 |
|
N.S. MOHANAN Vs. INDIAN OVERSEAS BANK AND OTHERS
|
June 26, 2018 |
|
N.S.S. KARAYOGAM Vs. KAYIKKARA CHELATT MANCHEZHAN, KUDUMBAYOGAM AND ORS.
|
March 7, 2018 |
|
N.S.SALIMKUMARAN NAIR Vs. CORPORATION OF THIRUVANANTHAPURAM
|
September 26, 2018 |
|
N.SIDDQUE Vs. THE DISTRICT COLLECTOR MALAPPURAM
|
November 2, 2018 |
|
N.V.K. MOHAMMED SULTHAN RAWTHER AND SONS DINDIGUL, TAMIL NADU Vs. UNION OF INDIA
|
October 16, 2018 |
|
N.V.K.MOHAMMED SULTHAN RAWTHER Vs. UNION OF INDIA
|
October 16, 2018 |
|
N.V.VIPIN Vs. THE STATION HOUSE OFFICER, NADAPURAM POLICE STATION
|
November 1, 2018 |
|
NADEER K Vs. MUSLIM EDUCATIONAL SOCIETY (REGD)
|
January 29, 2018 |
|
NADUTHODI KUNJIMUHAMMED Vs. ADDITIONAL DISTRICT MAGISTRATE
|
November 27, 2018 |
|
NAFEESA Vs. CHAVAKKAD MUNICIPALITY
|
June 6, 2018 |
|
NAFEESA AND OTHERS Vs. STATE OF KERALA
|
July 25, 2018 |
|
NAGA DISTRIBUTORS Vs. UNION OF INDIA AND OTHERS
|
June 28, 2018 |
|
NAGOOR RAWTHER JEHANGIR Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF CORPORATE AFFAIRS
|
January 10, 2018 |
|
NAICYMOL C S CLUSTER CO-ORDINATOR (FORMERLY HSA (SOCIAL SCIENCE) Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 16, 2018 |
|
NAJEEB V. Vs. THE MAINTENANCE TRIBUNAL
|
June 28, 2018 |
|
NAJIMUDHEEN, S/O BASHEER Vs. K.P. NAGARAJAN, S/O CHADIACHARI
|
January 30, 2018 |
|
NALAKATH BASHEER Vs. UNIVERSITY OF CALICUT
|
June 7, 2018 |
|
NALINI Vs. A.D. JOSE S/O. DEVASSY
|
June 13, 2018 |
|
NALINI Vs. HARIDASAN AND OTHERS
|
June 13, 2018 |
|
NALINI Vs. PROJECT DIRECTOR NHAI
|
November 14, 2018 |
|
NALUPURAYIL ISMAIL Vs. RAJALAKSHMI K.
|
October 23, 2018 |
|
NAMBIDITHIDIL KRISHNAN Vs. APPELLATE MAINTENANCE TRIBUNAL/DISTRICT COLLECTOR KANNUR DISTRICT AND OTHER
|
October 30, 2018 |
|
NANA AUTO FUELS BPCL DEALER Vs. UNION OF INDIA
|
October 10, 2018 |
|
NANADKUMAR V Vs. STATE OF KERALA
|
July 25, 2018 |
|
NANCY SHAJI Vs. STATE OF KERALA
|
June 18, 2018 |
|
NANDA INTERNATIONAL PRIVATE LIMITED AND OTHER Vs. ERNAD LATEX, CHEMMORAM AND OTHERS
|
February 22, 2018 |
|
NANDAGOPAN.T.S. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 18, 2018 |
|
NANDAKUMAR Vs. DISTRICT COLLECTOR
|
February 1, 2018 |
|
NANDAKUMAR T P Vs. UNION OF INDIA
|
July 19, 2018 |
|
NANDAKUMAR V Vs. STATE OF KERALA
|
July 25, 2018 |
|
NANDANAN K V , S/O DAMODARAN K Vs. MADAYI GRAMA PANCHAYATH
|
June 1, 2018 |
|
NANDHINI VIJAYARAGHAVAN W/O. VIJAYARAGHAVAN Vs. MANIMENON S/O. PATHMAVATHIYAMMA AND ANOTHER
|
March 23, 2018 |
|
NANDHU Vs. STATE OF KERALA
|
September 4, 2018 |
|
NANDKISHOR PRALHAD VYAWAHARE Vs. SAU. MANGALA PRATAP BANSAR
|
May 3, 2018 |
|
NANDU@RANJU,S/O.DINESH KUMAR Vs. STATE OF KERALA
|
October 9, 2018 |
|
NANI Vs. SURENDRAN
|
April 13, 2018 |
|
NANNIYODE SERVICE CO Vs. CENTRAL BOARD OF DIRECT TAXES DEPARTMENT OF REVENUE AND OTHERS
|
July 10, 2018 |
|
NARAYANA MENON Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA AT ERNAKULAM
|
October 26, 2018 |
|
NARAYANAN Vs. STATE OF KERALA
|
February 19, 2018 |
|
NARAYANAN Vs. STATE OF KERALA
|
January 15, 2018 |
|
NARAYANAN AND OTHERS Vs. SREEKRISHNAPURAM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY AND OTHER
|
October 29, 2018 |
|
NARAYANAN ELAYATH S/O VASUDEVAN ELAYAYTH Vs. STANI VARGEESE, SECRETARY, ANNAMANADA GRAMA PANCHAYATH
|
June 1, 2018 |
|
NARAYANAN KOCHU NANOO Vs. VELAYUDHAN RAGHAVAN
|
September 26, 2018 |
|
NARAYANAN KOYITTI Vs. STATE OF KERALA
|
November 28, 2018 |
|
NARAYANAN PADMANABHAN Vs. THE UNION OF INDIA
|
September 5, 2018 |
|
NARAYANAN RADHAKRISHNA MENON Vs. NARAYANAN SUKUMARA MENON
|
January 10, 2018 |
|
NARAYANAN U N Vs. CIRCLE INSPECTOR OF POLICE NENMARA POLICE STATION
|
November 23, 2018 |
|
NARAYANI AMMA W/O RAMAN NAIR Vs. NANGARATH OKKOTT KRISHNAN NAIR S/O KUTTIPARVATHI AMMA
|
July 19, 2018 |
|
NARAYANI KRISHNAN Vs. THE UNION OF INDIA AND ANOTHER
|
November 1, 2018 |
|
NARENDRA NATH D Vs. STATE OF KERALA & ORS.
|
January 29, 2018 |
|
NARENDRAN NAIR Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT
|
June 26, 2018 |
|
NARIKKODAN ASHOKAN Vs. MAHINDRA RURAL HOUSING FINANCE LTD AND OTHER
|
April 27, 2018 |
|
NASARUDHEEN P., S/O. MOOSA Vs. THE STATE OF KERALA AND OTHERS
|
April 11, 2018 |
|
NASEEF Vs. STATE OF KERALA
|
February 1, 2018 |
|
NASEEM T K Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
June 4, 2018 |
|
NASEEMA Vs. ORIENTAL INSURANCE CO LTD
|
March 6, 2018 |
|
NASEEMA Vs. STATE OF KERALA
|
November 27, 2018 |
|
NASEER Vs. SHAMEERA
|
September 10, 2018 |
|
NASEERA A. P. Vs. THE STATE OF TAX OFFICER
|
November 7, 2018 |
|
NASSAR V.H. Vs. STATE OF KERALA
|
May 21, 2018 |
|
NATARAJA KAIMAL Vs. SREE NARAYANA BHAJANA MADAM & ORS.
|
March 2, 2018 |
|
NATHAN @ VISWANATHAN Vs. STATE OF KERALA
|
July 2, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. RAHIM S/O SAIDUMUHAMMAD
|
February 14, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. JOSEPH RAJ
|
January 3, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. SRINIVASAN S/O RAMACHANDRAN
|
June 7, 2018 |
|
NATIONAL INSURANCE CO LTD Vs. C NARAYANAN
|
July 18, 2018 |
|
NATIONAL INSURANCE CO LTD REPRESENTED BY DY MANAGE Vs. NIKHIL HALDAR
|
April 10, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SINDU GOPAN
|
May 25, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. YOHANNAN K.T. S/O. UMMEN THOMAS AND OTHER
|
January 3, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. AJAY G.S. AND OTHERS
|
June 25, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. P S BHAMA KUMARI W/O LATE RADHAKRISHNAN NAIR
|
February 14, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. ANKITHA P S
|
March 20, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. P D CHACKO W/O P C DANIEL
|
April 10, 2018 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BHARATHAN
|
February 14, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. P RAMACHANDRAN
|
January 19, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. JIJU C.CHERIAN
|
September 25, 2018 |
|
NATIONAL INSURANCE COMPANY LTD Vs. SWARUN SEBASTIAN
|
July 4, 2018 |
|
NATPAC STAFF WELFARE ASSOCIATION Vs. THE STATE OF KERALA
|
October 8, 2018 |
|
NAUSHAD S/O AMMAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 1, 2018 |
|
NAVAS Vs. ABDUL LATHIEF
|
January 12, 2018 |
|
NAVAS A.J. Vs. STATE OF KERALA
|
September 26, 2018 |
|
NAVAZ B ASSISTANT SECRETARY AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
April 13, 2018 |
|
NAVEEN G S Vs. P B RAJALAKSHMI
|
January 25, 2018 |
|
NAVEEN NARAYANAN Vs. STATE OF KERALA
|
March 23, 2018 |
|
NAVEEN SECURITY SERVICES Vs. THE RESERVE BANK OF INDIA
|
December 7, 2018 |
|
NAYARAMBALAM BHAGAVATHI DEVASWOM AND OTHERS Vs. COCHIN DEVASWOM BOARD AND OTHERS
|
June 27, 2018 |
|
NAYSA ANN SANJEEV(MINOR) & ORS. Vs. S/O.LATE P.T.GEORGE,
|
January 15, 2018 |
|
NAZARULLA Vs. STATE OF KERALA
|
January 9, 2018 |
|
NAZEEHUDEEN M Vs. M BASHEER
|
March 1, 2018 |
|
NAZEEMA SYED ALI AND OTHERS Vs. STATE OF KERALA AND ANR.
|
March 22, 2018 |
|
NAZEER Vs. STATE OF KERALA
|
November 8, 2018 |
|
NAZEER HASSAN Vs. THE STATE OF KERALA AND ANR.
|
February 15, 2018 |
|
NAZEER M.S. Vs. STATE OF KERALA AND OTHER
|
March 26, 2018 |
|
NEBU GEORGE AMPOTTY AND ANR. Vs. STATE OF KERALA
|
March 9, 2018 |
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NECHIKKADAN MUJEEB, S/O MUHAMMED Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
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June 11, 2018 |
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NECHIPPADAPPU MUHIYUDHEEN MASJID COMMITTEE Vs. STATE OF KERALA
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September 28, 2018 |
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NEDUMON SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REDISTRAR OF CO-OPERATIVE SOCIETIES
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July 16, 2018 |
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NEDUNGAPRA SERVICE CO-OPERATIVE BANK LTD REPRESENTED BY ITS SECRETARY Vs. PUBLIC INFORMATION OFFICER/ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
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July 9, 2018 |
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NEDUNGAPRA SERVICE CO-OPERATIVE BANK LTD. Vs. PUBLICINFORMATION OFFICER
|
June 25, 2018 |
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NEENA S. GIRI Vs. THE DETECTIVE INSPECTOR CBCID OCW-11
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September 26, 2018 |
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NEETHU MOHAN O. Vs. STATE OF KERALA
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April 9, 2018 |
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NEPC AIRLINES Vs. PHILIPS C ABRAHAM S/O LATE M ABRAHAM
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March 15, 2018 |
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NEW INDIA ASSURANCE CO LTD Vs. SURESH @ ASHOKAN
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March 6, 2018 |
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NEW INDIA ASSURANCE CO LTD Vs. JAISON JACOB S/O JACOB
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July 11, 2018 |
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NEW INDIA ASSURANCE CO LTD , COIMBATORE DIVISIONAL Vs. ANITHA V C
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April 11, 2018 |
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NEW INDIA ASSURANCE CO LTD REPRESENTED BY ITS DIVISIONAL MANAGER Vs. RAVEENDRANATHAN K P
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January 10, 2018 |
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NEW INDIA ASSURANCE CO LTD REPRESENTED BY ITS DULY AUTHORISED OFFICER Vs. TAHA KOYA
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July 4, 2018 |
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NEW INDIA ASSURANCE CO LTD, ETTUMANOOR Vs. PRASAD K S
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June 13, 2018 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SARITHA B.S. AND OTHERS
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March 14, 2018 |
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NEW INDIA ASSURANCE CO. LTD. Vs. JANATHA TRADING COMPANY IOC DEALER
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November 9, 2018 |
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NEW INDIA ASSURANCE CO. LTD. Vs. BIPIN KISHORE A.T., @ VIPIN KISHORE
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April 11, 2018 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. SREEDEVI K. AND OTHERS
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March 21, 2018 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. KARIM KHAN A
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June 5, 2018 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL GAFOOR
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May 23, 2018 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. JEBBY M ALIYAR,M S SADANAM, PANYTHERI,VADAKKEVILA
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July 31, 2018 |
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NEYYATTINKARA MUNICIPALITY Vs. DY. C.C.E. AND S.T.
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May 22, 2018 |
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NHERU IBRAHIM AND ANOTHER Vs. THE SUB INSPECTOR OF POLICE, KUMBLA POLICE STATION AND OTHERS
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January 8, 2018 |
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NIBI @ BABU Vs. STATE OF KERALA
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June 1, 2018 |
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NIDHI R. SASI Vs. STATE OF KERALA & ORS.
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January 18, 2018 |
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NIDHIN K. N. Vs. STATE OF KERALA
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September 18, 2018 |
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NIHAD MOIDU Vs. FOUSIYA
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June 26, 2018 |
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NIJO Vs. ANTONY KUTTUKARAN
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March 5, 2018 |
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NIKESH KRISHNAN @ NIKKI Vs. STATE OF KERALA
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November 27, 2018 |
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NIKHIL JACOB AND OTHERS Vs. DANA PAUL AND OTHERS
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July 13, 2018 |
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NIKHIL LAL, S/O NARAYANAN KUTTY Vs. V.V. ATHIRA
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January 30, 2018 |
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NIKHIL MATHEW Vs. STATE BANK OF INDIA
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May 22, 2018 |
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NIKHIL T GEORGE Vs. STATION HOUSE OFFICER, ATTINGAL POLICE STATION
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August 10, 2018 |
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NILAMBUR TRADERS Vs. KERALA STATE POLLUTION CONTROL BOARD
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October 9, 2018 |
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NINE STAR GROUP @ PARTNERSHIP FIRM AND OTHERS Vs. A. NASSARUDHEEN, S/O. ABDUL RAHMAN
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January 15, 2018 |
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NIRAAMAYA RETREATS KUMARAKOM PRIVATE LIMITED Vs. KUMARAKOM GRAMA PANCHAYATH
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December 12, 2018 |
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NIRADEEPAM ROLLER FLOUR MILL Vs. THE KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED & ORS.
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January 31, 2018 |
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NIRANJA KUMAR P Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 27, 2018 |
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NIRMAL JOB A Vs. FEDERAL BANK LIMITED
|
December 7, 2018 |
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NIRMALA @ MINI Vs. STATE OF KERALA
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March 1, 2018 |
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NIRMALA DEVI Vs. THIRUVANANTHAPURAM AYURVEDA OUSHADHA NIRMANA VYAVASAYA CO-OPERATIVE SOCIETY LTD
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June 4, 2018 |
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NIROOP SOMAN Vs. KERALA STATE COIR CORPORATION LTD., REPRESENTED BY THE MANAGING DIRECTOR, KERALA STATE COIR CORPORATION LTD. AND OTHERS
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January 8, 2018 |
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NISAMUDHEEN, ELAVAKKAT HOUSE Vs. STATE OF KERALA
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December 11, 2018 |
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NISHA JOHN Vs. THE DISTRICT COLLECTOR & ORS.
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March 7, 2018 |
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NISHA K PILLAI Vs. RECHU RAJAN DANIEL
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December 13, 2018 |
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NISHA M Vs. STATE OF KERALA
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May 23, 2018 |
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NISHA.G. Vs. DISTRICT COLLECTOR, (APPELLATE TRIBUNAL UNDER KERALA MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS ACT, 2007)
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June 20, 2018 |
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NISHAD Vs. NAJMA
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December 19, 2018 |
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NISHANT EXPORT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 25, 2018 |
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NISHANTH Vs. SOMAN
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October 10, 2018 |
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NISHANTH Vs. SIDDIQUE. A.M AND OTHERS
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July 4, 2018 |
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NISHANTH Vs. STATE OF KERALA
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September 4, 2018 |
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NISHANTH K Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
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July 6, 2018 |
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NISHAYI M P Vs. M PRABHU
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July 12, 2018 |
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NISSAMUDEEN S/O.SAINUDEEN Vs. SHYLA BEEGOM IRSHAD MANZIL
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November 29, 2018 |
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NISSAR Vs. STATE OF KERALA
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September 19, 2018 |
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NISSAR A K S/O ABDUL KHARIM Vs. PARAVUR S N V REGIONAL CO-OPERATIVE BANK LTD
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July 26, 2018 |
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NITHEESH M K Vs. COCHIN DEVASWOM BOARD REP BY ITS SECRETARY
|
May 23, 2018 |
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NITHIN RAJ Vs. RIYAS P.T. AND OTHERS
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February 22, 2018 |
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NIXON FERNANDEZ Vs. THE LOCAL LEVEL MONITORING COMMITTEE OF THE PUTHENCHIRA GRAMA PANCHAYATH AND ORS.
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May 4, 2018 |
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NIYAS A I Vs. POYYA GRAMA PANCHAYATH POOPATHY P.O.
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June 7, 2018 |
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NIYAS A I Vs. GOVERNMENT OF KERALA AND OTHERS
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March 2, 2018 |
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NIYAS ABDUL KHAREEM Vs. STATE OF KERALA
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February 5, 2018 |
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NIYAS.Y, S/O YOONUSKUNJU, VILAYIL Vs. THE STATION HOUSE OFFICER KILIKOLLOOR POLICE STATION
|
October 9, 2018 |
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NIZAMUDDIN. M Vs. STATE OF KERALA
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October 4, 2018 |
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NIZAMUDEEN S. Vs. STATE OF KERALA
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May 21, 2018 |
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NIZAMUDHEEN Vs. LATHA RAMESH
|
February 7, 2018 |
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NIZAR Vs. RASEENA
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November 8, 2018 |
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NIZAR @ MULLAN NIZAR S/O MOHAMMED ALI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 8, 2018 |
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NIZAR, S/O. BASHEER, OLICKAL VEEDU Vs. STATE OF KERALA
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October 9, 2018 |
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NJANADAS Vs. STATE OF KERALA
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September 11, 2018 |
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NOBLE MATHEW Vs. JOSE.K.MANI
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June 12, 2018 |
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NOBLE MATHEW Vs. JOSE K MANI
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July 18, 2018 |
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NOBLE RAJAM Vs. STATE BANK OF INDIA
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November 2, 2018 |
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NOORJAHAN Vs. REJULA
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April 2, 2018 |
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NOORUDHEEN SHAH Vs. THE SOUTH INDIAN BANK LIMITED
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April 27, 2018 |
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NORTRANS MARINE SERVICES PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COCHIN
|
August 6, 2018 |
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NOUSHAD Vs. DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
|
November 2, 2018 |
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NOUSHAD Vs. SAROJAM THANKAPPAN
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January 23, 2018 |
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NOUSHAD Vs. FOREST RANGE OFFICER
|
January 23, 2018 |
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NOUSHAD Vs. VILLAGE OFFICER, VATTAMKULAM VILLAGE, AND OTHERS
|
June 1, 2018 |
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NOUSHAD ALLAKKAT Vs. STATE TAX OFFICER (WC), MANJERI AND ORS.
|
November 8, 2018 |
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NOUSHAD ALLAKKAT Vs. STATE TAX OFFICER
|
October 4, 2018 |
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NOUSHAD M Vs. SUPERINTENDENT, CHILDRENS HOME (BOYS)
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July 2, 2018 |
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NOUSHAD. K.M. Vs. KOTTAYAM MUNICIPALITY AND OTHERS
|
June 11, 2018 |
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NOUSHAND S/O MAHAMMOOD HAJI Vs. MOOSA HAJI
|
May 30, 2018 |
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NOWSHAD Y. Vs. STATE OF KERALA
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September 13, 2018 |
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NRIPAN RAJA Vs. LEKSHMI
|
July 7, 2018 |
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NRIPAN RAJA, S/O RAJASEKHAR Vs. LEKSHMI, D/O SREELATHA
|
July 19, 2018 |
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NUJUM KHAN S/O ABDUL SAMAD Vs. SUPERINTENDENING ENGINEER
|
February 28, 2018 |
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NUSAIBA BEEVI Vs. MAJEED RAWHTER (DIED)
|
February 27, 2018 |
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NUSRATHUL ISLAM SAMGAM MUNAVVIRUL ISLAM MADRASSA Vs. A P MUHAMMEDKUTTY S/O ASSANUTTY MARAKKAR
|
June 12, 2018 |
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O G VENU Vs. COCHIN PORT TRUST REPRESENTED BY ITS CHAIRMAN
|
May 8, 2018 |
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O K ABDULLAKUTTY MAKDOOMI Vs. STATE OF KERALA REP BY SECRETARY, DEPARTMENT OF HOME
|
July 13, 2018 |
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O VIJAYAN Vs. CENTRAL BANK OF INDIA
|
January 9, 2018 |
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O. ASHOKAN Vs. NIDHESHKUMAR & ORS.
|
March 19, 2018 |
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O. SURESH AND OTHERS Vs. STATE OF KERALA AND ANOTHERS
|
February 2, 2018 |
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O.E. ABBAS Vs. DIRECTOR OF PANCHAYATHS
|
October 4, 2018 |
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O.E. JANARDANAN & ORS. Vs. DISTRICT COLLECTOR & ORS.
|
February 21, 2018 |
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O.J. POULOSE Vs. SUB INSPECTOR OF POLICE, THRISSUR WEST POLICE STATION AND ORS.
|
March 20, 2018 |
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O.K.MUHAMMED KUNHI Vs. STATE OF KERALA
|
November 19, 2018 |
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OMANA Vs. DILEEP
|
December 7, 2018 |
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OMANA AMMA N Vs. THANKAMONY AMMA
|
August 9, 2018 |
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OMANA N W/O SANTHOSH KUMAR P D Vs. SANTHOSH KUMAR P D S/O DAMODARAN
|
February 22, 2018 |
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OMANA. N AND ORS. Vs. SANTHOSH KUMAR AND ORS.
|
February 22, 2018 |
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OMANAKKUTTAN Vs. STATE OF KERALA
|
February 23, 2018 |
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OMANAKUTTAN @ KUTTAN Vs. BIJUMON, THEKKEKKOTTU (H) AND OTHER
|
January 10, 2018 |
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OMANAKUTTAN, THACHAMPALLIL HOUSE Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT
|
June 5, 2018 |
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OMPRAKASH Vs. STATE OF KERALA
|
October 4, 2018 |
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ONE EARTH ONE LIFE Vs. MINISTRY OF ENVIRONMENT AND FORESTS
|
August 3, 2018 |
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OOMMEN CHANDY Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO
|
May 15, 2018 |
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OOMMEN MATHEW Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 4, 2018 |
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OOMMEN VARGHESE @ OOMMEN Vs. THE JOINT REGISTRAR OF CO
|
June 7, 2018 |
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OORUTTAMBALAM SERVICE CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 27, 2018 |
|
ORIENTAL INSURANCE CO Vs. RETNARAJ
|
February 23, 2018 |
|
ORIENTAL INSURANCE CO LTD Vs. THOMAS MATHEW
|
July 4, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. JOSE EAPEN S/O V E EAPEN
|
July 25, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. ASYA
|
July 25, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. NALINI C V
|
July 11, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. THANKAMMA
|
July 18, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. RADHADEVI K W/O LATE SIVAPRASAD
|
July 24, 2018 |
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ORIENTAL INSURANCE CO LTD Vs. FABIN
|
February 7, 2018 |
|
ORIENTAL INSURANCE CO LTD REPRESENTED BY ITS ASSISTANT MANAGER Vs. K K SUGUNAN
|
July 12, 2018 |
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ORIENTAL INSURANCE CO. LTD MOTOR CLAIMS HUB Vs. B. MANI S/O BHUPATHI
|
January 19, 2018 |
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ORIENTAL INSURANCE CO. LTD. Vs. T. PUSHPA AND ORS.
|
June 6, 2018 |
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ORIENTAL INSURANCE CO. LTD. Vs. V. VIJAYAN AND OTHERS
|
January 24, 2018 |
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ORIENTAL INSURANCE CO. LTD. Vs. P.S. KAMALAMMAL AND ORS.
|
April 5, 2018 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. ABUBAKKER
|
May 30, 2018 |
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ORIENTAL INSURANCE COMPANY LIMITED REPRESENTED BY ITS ASSISTANT MANAGER Vs. BINDHU B
|
June 1, 2018 |
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ORIENTAL METALS INDIA PVT LTD REPRESENTED BY AHAME Vs. ASSISTANT STATE TAX OFFICER
|
March 5, 2018 |
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ORUVINDAVIDA SUMITHRAN Vs. STATE OF C.I.OF POLICE
|
January 11, 2018 |
|
OTIS ELEVATOR COMPANY (INDIA) LTD. Vs. THE STATE OF KERALA
|
November 9, 2018 |
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OUSEPH KURIAKOSE Vs. KERALA STATE FARMERS DEBT RELIEF COMMISSION AND OTHER
|
June 1, 2018 |
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OUSEPH THOMAS Vs. STATE OF KERALA AND OTHERS
|
March 1, 2018 |
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OUSEPH VARGHESE Vs. K.K. THAMPI AND OTHERS
|
July 6, 2018 |
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OZONE GRANITES (P) LTD MANKUZHY Vs. JOINT REGIONAL TRANSPORT OFFICER
|
January 19, 2018 |
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OZONE GRANITES (P) LTD. Vs. INTELLIGENCE OFFICER
|
June 8, 2018 |
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P A JOSE Vs. UNION OF INDIA
|
July 16, 2018 |
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P A SINDHU Vs. ABOOBACKER HAJI S/O SAIDALIKUTTY
|
July 26, 2018 |
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P ABDUL RASAK S/O P M MOIDEENKUTTY HAJI Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 21, 2018 |
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P ABDUL RASAK S/O P M MOIDEENKUTTY HAJI Vs. STATE OF KERALA
|
July 5, 2018 |
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P AJIKUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
July 13, 2018 |
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P B MANAF Vs. ELOOR MUNICIPALITY
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June 29, 2018 |
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P BIJO DAVIES Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
June 14, 2018 |
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P C JOHN Vs. V SANIL KUMAR
|
June 4, 2018 |
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P C JOSEPH Vs. STATE OF KERALA
|
December 17, 2018 |
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P C MATHEW Vs. STATE OF KERALA
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January 10, 2018 |
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P C MOOSSAKUTTY Vs. C A JAMEELA
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November 21, 2018 |
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P C SOLAMAN Vs. LEENA LITTYLABIC
|
November 8, 2018 |
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P CHANDRASEKHARAN Vs. STATE OF KERALA
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March 23, 2018 |
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P D XAVIER S/O DEVASSY Vs. LITTLE FLOWER KURIES & ENTERPRISES LTD
|
July 12, 2018 |
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P DILEEPKUMAR Vs. STATE OF KERALA
|
June 29, 2018 |
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P DINESH S/O P MADHAVAN Vs. KOMALAM MANNADIYAR W/O KRISHNAN MANNADIYAR
|
July 11, 2018 |
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P E MADHAVAN Vs. REGISTRAR DEBT RECOVERY TRIBUNAL
|
July 12, 2018 |
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P G JOSHY S/O LATE P K GEORGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
March 22, 2018 |
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P G RAPHEAL Vs. SALYKUTTY JOSEPH
|
February 12, 2018 |
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P G SUBRAMANIAN SON OF GANGADHARAN Vs. SOUTH INDIAN BANK
|
February 21, 2018 |
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P G THOMAS Vs. STATE OF KERALA
|
July 27, 2018 |
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P I KASSIM Vs. T E RASHEEDA BEEGUM
|
May 31, 2018 |
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P I SAFIYA BEEVI Vs. KERALA STATE ELECTRICITY BOARDLABIC
|
December 12, 2018 |
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P J JOSE S/O JOSEPH Vs. ANGAMALI CHITTY FUNDS PRIVATE LTD
|
February 22, 2018 |
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P JAYASREE Vs. STATE OF KERALA
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August 7, 2018 |
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P K ABDURAHMAN Vs. K RAMLATH
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March 15, 2018 |
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P K BALAKRISHNA PILLAI Vs. UNION OF INDIA
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July 24, 2018 |
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P K DHARMAPALAN Vs. D SHEELA
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January 5, 2018 |
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P K JEGDEV Vs. INDIAN BANK
|
February 8, 2018 |
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P K JOHNSON Vs. DEPUTY SUPERINTENDENT OF POLICE
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July 20, 2018 |
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P K KURIAKOSE S/O KURIAKOSE Vs. ASGAR SHAKOOR PATEL
|
April 3, 2018 |
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P K MURALIDHARAN Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD
|
July 2, 2018 |
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P K SAJILATHA Vs. DISTRICT EDUCATIONAL OFFICER IRINHALAKUDA
|
July 10, 2018 |
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P K SALIM Vs. TALUK LAND BOARD,MANANTHAVADY
|
April 13, 2018 |
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P K SANTHOSH Vs. FOREST RANGE OFFICER, PERUVANNAMUZHIL
|
July 12, 2018 |
|
P K SEBASTIAN Vs. PALAKKAD MUNICIPALITY, REPRESENTED BY SECRETARY
|
July 18, 2018 |
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P KANAKAVALLI Vs. THANDAYAN MADAPPURAKKAL RAJAN
|
July 23, 2018 |
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P L JOHNSON S/O LONACHAN Vs. GOVERNMENT OF KERALA REPRESENTED BY SECRETARY TO G
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March 1, 2018 |
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P L RASMI Vs. STATE OF KERALA
|
December 3, 2018 |
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P LAKSHMI Vs. CIRCLE INSPECTOR OF POLICE
|
July 3, 2018 |
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P M AMEER Vs. STATE OF KERALA
|
November 14, 2018 |
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P M JOSEPH Vs. P C SURESH
|
June 26, 2018 |
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P M KARTHIKEYAN S/O MADHAVAN Vs. DEPUTY EXCISE COMMISSIONER
|
February 8, 2018 |
|
P M MOHAMMADALI Vs. STATE OF KERALA
|
June 19, 2018 |
|
P M MUHAMMED ASHRAF Vs. STATE OF KERALA
|
November 9, 2018 |
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P M SUGUNAN Vs. COMMISSIONER
|
January 5, 2018 |
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P M VARKEY,S/O P V MATHEW Vs. KERALA STATE ELECTRICITY BOARD
|
June 4, 2018 |
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P MANDAKINI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 11, 2018 |
|
P MOHAMMED, NIHAL MANZHIL Vs. JOINT REGISTRAR (GENERAL)
|
July 25, 2018 |
|
P N PONNAMMA, W/O NARAYANAN Vs. VIJAYAMMA @ SUJA
|
June 29, 2018 |
|
P N SURESH Vs. NISHA RAVEENDRAN
|
January 22, 2018 |
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P P ABDUL RAHIMAN, Vs. SPECIAL GRADE GRAMA PANCHAYAT, PATTAMBI
|
May 28, 2018 |
|
P P MOHAMMED YASEEN Vs. N GEETHA
|
July 12, 2018 |
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P P NOORUDHIN, S/O A ABDULRAHIMAN Vs. VALAPPIL ABDULRAHIMAN, S/O K MUHAMMED AND FATHIMA UMMA
|
July 31, 2018 |
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P PANKAJAKASHAN Vs. DEPUTY TAHSILDAR (RR)
|
July 10, 2018 |
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P PURUSHOTHAMAN S/O P S ELEYA CHETTIAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY CO-OPERATIVE DEPARTMENT
|
July 17, 2018 |
|
P R DANAVAN Vs. LEELA
|
December 14, 2018 |
|
P RAJAN, SON OF S PADMANABHA PILLAI Vs. DIRECTOR GENERAL OF POLICE
|
January 23, 2018 |
|
P RAMACHANDRAN Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE VIKRAM SARABAI SPACE CENTRE
|
July 4, 2018 |
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P RAMAN Vs. CHAIRMAN
|
February 16, 2018 |
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P RANJITH KUMAR Vs. DISTRICT PANCHAYATH, KANNUR, REPRESENTED BY ITS SE
|
February 28, 2018 |
|
P RATNAMMA Vs. SARASWATHY
|
December 3, 2018 |
|
P S ANIL KUMAR Vs. STATION HOUSE OFFICER,KOTTAYAM WEST POLICE STATION
|
July 4, 2018 |
|
P S SIJAMOL Vs. M T SABU
|
August 6, 2018 |
|
P SANTHAMMA, RAJANI NIVAS Vs. MANAGER, KERALA STATE FINANCIAL ENTERPRISES LTD
|
July 11, 2018 |
|
P SASIKUMAR Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
|
January 9, 2018 |
|
P SHYAMKUMAR Vs. K N LAILA
|
August 6, 2018 |
|
P SIVASANKARAN NAIR MANGALODAYAM Vs. STATE OF KERALA
|
July 24, 2018 |
|
P SREEDHARAN NAMBEESHAN S/O DEVAKIBRAHMANIAMMA Vs. STATE OF KERALA
|
May 28, 2018 |
|
P SREEDHARAN NAMBISSAN, S/O DEVAKI BRAHMANI AMMA Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
|
January 22, 2018 |
|
P SREEDHARAN RETIRED EXCECUTIVE OFFICER Vs. MALABAR DEVASWOM BOARD
|
January 16, 2018 |
|
P SUDHA D/O VISWANATHAN Vs. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
|
August 10, 2018 |
|
P SURENDRA BABU Vs. STATE OF KERALA, REPRESENTED BY DIRECTOR GENERAL O
|
March 27, 2018 |
|
P SURESH Vs. DISTRICT EDUCATIONAL OFFICER, TIRUR
|
May 22, 2018 |
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P SURESH KUMAR Vs. LAKSHMI DEVI
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March 8, 2018 |
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P SURYANARAYANA Vs. FERTILIZERS AND CHEMICALS OF TRAVANCORE LTD
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July 2, 2018 |
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P SUSEELA PALLITHANAM LANE Vs. KERALA STATE CO-OP CONSUMER FEDERATION LIMITED
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February 15, 2018 |
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P T RAFEEQUE Vs. SHRIRAM TRANSPORT FINANCE CO LTD
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July 3, 2018 |
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P T SANTOSH S/O DIVAKARAN Vs. SUKUMARAN S/O CHENNU
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July 18, 2018 |
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P T THOMAS Vs. STATE OF KERALA
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January 15, 2018 |
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P THANKAKUTTY Vs. K SUGATHA KUMARI
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July 10, 2018 |
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P V BEERANKUTTY HAJI Vs. STATE OF KERALA
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July 26, 2018 |
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P V C CHIT FUND,KOTTAYAM BRANCH Vs. MARY KURIAN
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July 11, 2018 |
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P V JANARDHANAN NAIR S/O PARU AMMA Vs. KIZHAKKUMBADAN ASHOKAN S/O CHANDU
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July 24, 2018 |
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P V M TRADERS Vs. STATE TAX OFFICER, GOODS AND SERVICES TAX DEPARTMENT
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February 26, 2018 |
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P V MATHEWKUTTY Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
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May 22, 2018 |
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P V MOOSAKUTTY Vs. DISTRICT COLLECTOR, MALAPPURAM
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July 10, 2018 |
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P V YESODA AMMA Vs. UNION OF INDIA
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July 24, 2018 |
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P VISWANATHAN Vs. BIJU THOMAS S/O P THOMAS
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August 3, 2018 |
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P X JOHNY PROPRIETOR, SPICK & SPAN MARKETING Vs. GOVERNMENT OF KERALA LAW (LEGISLATION - C) DEPARTMENT, THIRUVANANTHAPURAM
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July 19, 2018 |
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P,G. JOSHY Vs. STATE OF KERALA
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March 22, 2018 |
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P. AHAMMAD KANNU, S/O. PERUKANNU Vs. STATE OF KERALA AND OTHERS
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March 6, 2018 |
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P. ASOKAN, WORKING AS CO Vs. STATE CO
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May 21, 2018 |
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P. BALAN Vs. THE CHIEF CO-OPERATIVE ELECTION COMMISSIONER
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November 1, 2018 |
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P. BHARGAVAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
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October 25, 2018 |
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P. CHANDRAN Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT OF KERALA
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October 26, 2018 |
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P. CHERIAN THARAKAN Vs. JOINT REGIONAL TRANSPORT OFFICER, KOTTARAKKARA
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June 6, 2018 |
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P. HARIDAS & ORS. Vs. COMMISSIONER OF POLICE, KOZHIKODE POLICE HEADQUARTERS, KOZHIKODE
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January 10, 2018 |
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P. JAYAPRAKASH Vs. STATION HOUSE OFFICER, KASARAGOD POLICE STATION, REPRESENTED BY THE PUBLIC PROSECUTOR
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February 6, 2018 |
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P. JOHN CHRISTOPHER Vs. DISTRICT POLICE CHIEF
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September 27, 2018 |
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P. KADEESABI Vs. VILLAGE OFFICER, KACHERI VILLAGE AND OTHERS
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October 24, 2018 |
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P. M HASSAN AND OTHERS Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND OTHERS
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February 14, 2018 |
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P. MAHILAMANI AND ORS. Vs. TRAVANCORE DEVASWOM BOARD REP. BY ITS SECRETARY AND ORS.
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January 22, 2018 |
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P. MUHAMMED KUTTY Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
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P. PUSHPAKUMAR Vs. SECRETARY, KOLLAM CORPORATION CORPORATION BUILDING AND ANOTHER
|
July 31, 2018 |
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P. RAGHAVA PODUVAL Vs. UNION OF INDIA AND OTHERS
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March 9, 2018 |
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P. RAJAN AND ORS. Vs. STATE OF KERALA
|
January 31, 2018 |
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P. RAJAN, Vs. DIRECTOR GENERAL OF POLICE, THIRUVANANTHAPURAM POLICE HEADQUARTERS
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January 23, 2018 |
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P. SASIKALA Vs. THIRUVANANTHAPURAM CORPORATION
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November 2, 2018 |
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P. SHASHIDHARAN, S/O KUNJAMBU Vs. THE KANNUR TOWN SERVICE CO
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January 17, 2018 |
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P. SREEDEV, MANAGING PARTNER, ASWAS COMMUNITY PHARMACY AND HEALTH CARE CENTRE Vs. CITY POLICE COMMISSIONER, OFFICE OF COMMISSIONER, KOLLAM
|
February 28, 2018 |
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P. SUBRAMANYAN AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY AND OTHERS
|
October 30, 2018 |
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P. SUKUMARAN Vs. C. SHEEJA
|
August 31, 2018 |
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P. SUSEELA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
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July 18, 2018 |
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P. THANKAM Vs. C.K. MADHAVAN
|
March 12, 2018 |
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P. UNNIKRISHNAN, S/O. GOVINDAN NAIR Vs. SUB INSPECTOR OF POLICE, NADAKKAVU AND OTHERS
|
February 6, 2018 |
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P. V. ABDULLA HAJI Vs. SAJI CHANDROTH
|
November 19, 2018 |
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P. VASUDEVAN PILLAI AND ORS. Vs. ASST. GENERAL MANAGER AND ORS. -
|
January 17, 2018 |
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P.A. AHAMED Vs. COMMISSIONER OFF INCOME-TAX
|
August 14, 2018 |
|
P.A. MUHAMMED Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 30, 2018 |
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P.B. SAJITHKUMAR Vs. THE STATE OF KERALA AND OTHERS
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March 23, 2018 |
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P.C. VARGHESE Vs. KOTTAYAM MUNICIPALITY AND OTHERS
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May 29, 2018 |
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P.C. VARKEY Vs. RENI REJI
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January 8, 2018 |
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P.C.FARIS, S/O. P.C. FAISAL Vs. T E KUNHABDULLA, S/O. KUNHAMMAD AND ANOTHER
|
February 28, 2018 |
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P.CHANDRAN Vs. A.SHAJAHAN IAS
|
November 1, 2018 |
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P.E. BALACHANDRAN Vs. STATE OF KERALA AND ORS.
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February 26, 2018 |
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P.E. JOHN Vs. O.S.PAUL
|
July 25, 2018 |
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P.G. REVEENDRAN Vs. THE UNION OF INDIA
|
April 13, 2018 |
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P.GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA
|
August 14, 2018 |
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P.H. MUHAMMED SALIM, S/O. LATE P.O. HASSANKUTTY Vs. THE TAHASILDAR TALUK OFFICE AND OTHERS
|
March 2, 2018 |
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P.H. SAYED MUHAMMED Vs. STATION HOUSE OFFICER AND OTHERS
|
October 25, 2018 |
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P.I. MUHAMMADALI AND OTHERS Vs. STATION HOUSE OFFICER INFO PARK POLICE STATION, KAKKANAD
|
October 26, 2018 |
|
P.J.JACOB Vs. DEPUTY TAHSILDAR (REVENUE RECOVERY)
|
December 10, 2018 |
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P.K. ABDURAHMAN Vs. K. RAMLATH
|
March 15, 2018 |
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P.K. ABU Vs. STATE OF KERALA & ORS.
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January 5, 2018 |
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P.K. AFTHABUDHEEN, S/O. ALI Vs. STATE OF KERALA AND OTHERS
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March 9, 2018 |
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P.K. AJAYAN Vs. M.K. JAYAPAL & ORS.
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June 1, 2018 |
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P.K. BABU Vs. ULLENTAVIDA PARKKUM KALLUVALAPPIL KODILAN AYISHU
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March 8, 2018 |
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P.K. DAYA Vs. STATE OF KERALA & ORS.
|
January 11, 2018 |
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P.K. HARIS, PROPRIETOR AND OTHERS Vs. STATE OF KERALA AND OTHERS
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March 7, 2018 |
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P.K. MANOHARAN Vs. THE STATE OF KERALA & ORS.
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June 6, 2018 |
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P.K. MOHAMMED Vs. THE DISTRICT COLLECTOR
|
November 29, 2018 |
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P.K. NIRMALA, JUNIOR SUPERINTENDENT, WATER SUPPLY DIVISION Vs. KERALA WATER AUTHORITY, JALA BHAVAN, THIRUVANANTHAPURAM AND OTHERS
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May 21, 2018 |
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P.K. RAVINDRANATHA PANICKER Vs. UNION OF INDIA
|
September 10, 2018 |
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P.K. SANTHOSH AND OTHERS Vs. RAJI
|
June 29, 2018 |
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P.K. SATHEESH Vs. K. RAJALAKSHMI
|
January 18, 2018 |
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P.K. SATHYAN Vs. T.B. BIJISHA, JUNIOR SANSKRIT TEACHER RAKM UPPER PRIMARY SCHOOL, THALAKULATHUR AND OTHERS
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March 13, 2018 |
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P.K. SHAJEE Vs. STATE OF KERALA
|
September 17, 2018 |
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P.K. THAMPI(ABKARI WORKER) Vs. STATE OF KERALA AND OTHERS
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October 30, 2018 |
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P.K. VIKRAMAN Vs. STATE
|
March 1, 2018 |
|
P.K. VINU, ACCOUNTS OFFICER, THE MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY Vs. THE MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY, MPEDA
|
February 6, 2018 |
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P.K. YOUSEF Vs. STATE OF KERALA
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May 4, 2018 |
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P.M. BABU Vs. STATE OF KERALA
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July 20, 2018 |
|
P.M. JOSEPH Vs. THE KILIANTHARA SERVICE CO
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January 19, 2018 |
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P.M. MANOJ Vs. STATE OF KERALA AND OTHERS
|
April 2, 2018 |
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P.M. MATHEW Vs. JAINAMMA ABRAHAM
|
March 9, 2018 |
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P.M. VALSALA Vs. SECRETARY, MANJERI MUNICIPALITY MANJERI AND OTHERS
|
June 29, 2018 |
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P.M.ASWATHY Vs. K.G.RAJENDRAN
|
September 25, 2018 |
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P.M.BHASKARAN MADAYAN Vs. STATE OF KERALA
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September 27, 2018 |
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P.M.MOHANDAS Vs. STATE OF KERALA
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September 28, 2018 |
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P.N. PONNAMMA AND OTHERS Vs. VIJAYAMMA
|
June 29, 2018 |
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P.N. PONNAPPAN Vs. THE SECRETARY ROAD TRANSPORT AUTHORITY (RTA) AND OTHERS
|
July 23, 2018 |
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P.N.SAMYUKTHA Vs. ARAVIND RATNAKARAN
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September 27, 2018 |
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P.O. MUHAMMED BAHSEER Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
|
March 28, 2018 |
|
P.P. MOHANAN Vs. SUB INSPECTOR OF POLICE, VALANCHERI & ORS.
|
February 7, 2018 |
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P.P. MUHAMMOOD AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
June 6, 2018 |
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P.P. MUTHUKRISHNAN Vs. KANNUR DISTRICT ARTISANS DEVELOPMENT AND SOCIAL WELFARE CO
|
February 28, 2018 |
|
P.P. USSAN KOYA Vs. K. BEEKUTTI UMMA
|
February 12, 2018 |
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P.P.MUHAMMAD KUNJI Vs. STATE OF KERALA
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October 10, 2018 |
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P.R. GOPALAKRISHNA KURUP Vs. PALLICKAL GRAMA PANCHAYATH & ORS.
|
June 28, 2018 |
|
P.S. ARUNKUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
|
April 9, 2018 |
|
P.S. MOIDEENKUTTY HAJI, S/O. P. SULAIMAN Vs. KERALA STATE WAKF BOARD AND OTHERS
|
February 6, 2018 |
|
P.S. NIZAMUDDIN Vs. AUTHORIZED OFFICER/CHIEF MANAGER STATE BANK OF INDIA AND ANR.
|
May 4, 2018 |
|
P.S. RADHAKRISHNAN Vs. A. INDU
|
July 20, 2018 |
|
P.S. SAJEEVAN & ORS. Vs. STATE OF KERALA
|
March 7, 2018 |
|
P.S. SHAJI M/S. PULIKKOTTIL STORES Vs. COMMERCIAL TAX OFFICER KUNNAMKULAM
|
October 26, 2018 |
|
P.S. SURESH AND ORS. Vs. STATE OF KERALA
|
April 4, 2018 |
|
P.S.REGHUNATHAN AND ORS. Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
|
July 25, 2018 |
|
P.SASIKUMAR Vs. UNION OF INDIA (UOI)
|
October 12, 2018 |
|
P.SASIKUMAR Vs. STATE OF KERALA
|
October 10, 2018 |
|
P.SEETHI KOYA Vs. UNION TERRITORY OF LAKSHADWEEP & ORS.
|
February 27, 2018 |
|
P.SHAREEFA Vs. THALASSERY MUNICIPALITY
|
October 5, 2018 |
|
P.SUKUMARAN Vs. THE MUNDUR SERVICE CO
|
January 17, 2018 |
|
P.T. ANJANA Vs. DEPUTY DIRECTOR OF EDUCATION AND OTHERS
|
June 28, 2018 |
|
P.T. SREEVILASAN UNNI, (PTS UNNI) AND OTHERS Vs. MALABAR DEVASWOM BOARD REPRESENTED BY ITS COMMISSIONER, HOUSE FED COMPLEX, ERANHIPALAM, KOZHIKODE
|
October 24, 2018 |
|
P.T. THOMAS MLA, ADDITIONAL DIRECTOR Vs. UNION OF INDIA AND OTHERS
|
January 10, 2018 |
|
P.T.JOSEPH,POONATTU HOUSE Vs. IDUKKI DISTRICT TAXI DRIVERS CO-OPERATIVE SOCIETY LTD.
|
October 10, 2018 |
|
P.T.PRAKASH BABU Vs. STATE OF KERALA
|
September 3, 2018 |
|
P.U. KURIAKOSE KATHANAR S/O ULAHANNAN Vs. THE STATE OF KERALA
|
January 10, 2018 |
|
P.V. ABDUL KAREEM Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
P.V. ABDUL SALAM Vs. MUKKOM SERVICE CO
|
April 9, 2018 |
|
P.V. DINESHAN Vs. CHERTHALA MUNICIPALITY AND OTHERS
|
October 29, 2018 |
|
P.V. GIREESHAN, PROPRIETOR, M/S. GIRISH TRADER Vs. M/S. CASTROL INDIA LIMITED AND OTHERS
|
July 10, 2018 |
|
P.V. HUSSAIN Vs. COMMISSIONER OF LAND REVENUE
|
November 1, 2018 |
|
P.V. KUNHIRAMAN S/O. AMMALU AMMA Vs. CUSTODIAN VESTED FOREST PALAKKAD & ORS.
|
February 1, 2018 |
|
P.V. MURALEEDHARAN AND OTHERS Vs. STATE OF KERALA AND RESPONDENTS
|
February 19, 2018 |
|
P.V. SHAJI Vs. ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD.
|
September 19, 2018 |
|
P.V. SOMAN Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
March 6, 2018 |
|
P.V. THANKACHAN Vs. COIR BOARD AND ANOTHER
|
February 27, 2018 |
|
P.V. THOMAS Vs. STATE OF KERALA & ORS.
|
April 11, 2018 |
|
P.V. VIJAYAKUMAR Vs. UNION OF INDIA
|
July 31, 2018 |
|
P.V. VINOD KUMAR Vs. STATE OF KERALA
|
July 19, 2018 |
|
P.V.GEORGE THARAKAN AND COMPANY Vs. M/S.SOUTH INDIA WIRE ROPES LIMITED
|
March 19, 2018 |
|
P.V.MURALEEDHARAN Vs. STATE OF KERALA
|
January 22, 2018 |
|
P.X. SEBASTIAN Vs. P.X. ANTONY, S/O. LATE FRANCIS XAVIER AND LATE MARY XAVIER AND OTHERS
|
February 5, 2018 |
|
PACHOMIOSE EDUCATIONAL Vs. MATHAI
|
February 26, 2018 |
|
PADHMANABHAN Vs. STATE OF KERALA
|
July 31, 2018 |
|
PADINJARATHARA GRAMA PANCHAYAT Vs. SUPERINTENDENT OF POLICE , KALPETTA
|
May 29, 2018 |
|
PADMAKUMAR AND ORS. Vs. THE STATE OF KERALA
|
January 15, 2018 |
|
PADMAKUMAR AND ORS. Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME, STATE SECRETARIAT, THIRUVANANTHAPURAM AND ORS.
|
January 15, 2018 |
|
PADMAKUMARI R Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
February 20, 2018 |
|
PADMANABHAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
February 8, 2018 |
|
PADMANABHAN Vs. ATHEENA
|
July 19, 2018 |
|
PADMANABHAN, S/O. BALAKRISHNAN Vs. STATE OF KERALA
|
March 19, 2018 |
|
PADMANABHANUNNI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
July 5, 2018 |
|
PADMARAJAN Vs. STATE OF KERALA
|
June 20, 2018 |
|
PADMAVATHY AMMA (DIED) AND OTHERS Vs. NANIKUTTY AMMA AND OTHERS
|
June 4, 2018 |
|
PADMINI AMMA Vs. THOMAS MATHEW, THALEKOTTEAL, EDAYARUMMULA. P.O. AND OTHERS
|
October 31, 2018 |
|
PAILY KORAH Vs. DR. ANN ZACHARIA
|
June 13, 2018 |
|
PAKKAR S/O AYAMMEDKUTTY Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE
|
July 5, 2018 |
|
PALAKKAD DISTRICT CO-OPERATIVE HOSPITAL AND RESEARCH CENTRE LTD Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION REPRESENTED BY ITS ASSISTANT PROVIDENT FUND
COMMISSIONER
|
April 6, 2018 |
|
PALAKKAD DISTRICT CRICKET ASSOCIATION AND ANOTHER Vs. MYSTERIOUS ARTS AND SPORTS CLUB
|
January 30, 2018 |
|
PALAKKATTUSSERY SERVANA SAMAJAM AND OTHER Vs. THE MALABAR DEVASWOM BOARD AND OTHERS
|
February 16, 2018 |
|
PALAKKIL PUTHIYAMALIYEKKAL ABDUL RAZAK Vs. P.K. SALEEM
|
October 10, 2018 |
|
PALAKKUZHA GRAMA PANCHAYATH, KUDUMBASREE CDS, PALA Vs. SANTHINI G
|
March 1, 2018 |
|
PALANGADAN DEVAKI AMMA (DIED) Vs. UNION OF INDIA AND ANOTHER
|
September 10, 2018 |
|
PALLAKKAN ABDULSALAM Vs. THOTTEN SAVITHRI AND ORS.
|
January 3, 2018 |
|
PALLIKKATHODI VENNEKOTTIL PRAKASH Vs. THRIKKALANGODE GRAMA PANCHAYATH
|
November 1, 2018 |
|
PALLIKKATHODY MADHAVI Vs. THE UNION OF INDIA REP. BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, LOK NAYAN BHAVAN, KHAN MARKET, NEW DELHI 110003 AND ORS.
|
December 3, 2018 |
|
PALLIKUTHU SATHYASEELAN Vs. SUB REGISTRAR, WANDOOR SUB REGISTRAR OFFICE
|
July 6, 2018 |
|
PALLIPPURAM PATTARYA SAMAJAM Vs. T.G.REGHUNATHA PILLAI @ APPU
|
January 11, 2018 |
|
PALOLLA PARAMBATH MADHU AND OTHERS Vs. CHATHOTH KUNHIMOOSA C. AND OTHERS
|
June 27, 2018 |
|
PAMBODAN KUNHIMUHAMMED, S/O PAMBODAN HASSANKUTTY Vs. NANAMBRA LAILA, D/O MUHAMMED HAJI
|
March 13, 2018 |
|
PAMBRA COFFEE PLANTATIONS Vs. STATE OF KERALA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
|
February 6, 2018 |
|
PANANCHERRY FARMERS PRODUCER COMPANY LTD. Vs. SECRETARY, PANANCHERRY GRAMA PANCHAYATH AND OTHERS
|
January 3, 2018 |
|
PANKAN SOMAN Vs. MANOHARAN C.K.
|
December 12, 2018 |
|
PANNIANKARA OIL MILLS Vs. THE AUTHORISED OFFICER
|
November 15, 2018 |
|
PANNIVIZHA SERVICE CO-OPERAIVE BANK LTD REPRESENTE Vs. SMITHA T PILLAI
|
January 11, 2018 |
|
PANOLI ALIKUTTY Vs. SURESH BABU
|
November 16, 2018 |
|
PAPPY PAPPY Vs. RANJIT KUMAR, S/O LATE C R RAMACHANDRAN
|
June 6, 2018 |
|
PARAKKAT HAMSA AND OTHERS Vs. NAIR SERVICE SOCIETY
|
February 27, 2018 |
|
PARAKKOTTU ABDUL HAMEED Vs. VARANGODAN RAMLA NAFEESA
|
June 19, 2018 |
|
PARAMBAN SAIDALAVI Vs. HARRISONS MALAYALAM LTD. AND OTHERS
|
July 10, 2018 |
|
PARAMESWARAN Vs. STATE OF KERALA
|
July 17, 2018 |
|
PARAMESWARAN A.P. S/O. CHEMBAN PERASANNUR Vs. THE SUPERINTENDENT OF POLICE AND OTHERS
|
June 1, 2018 |
|
PARAMMAL REJEENA Vs. PALLIPARA MEHABOOB AND OTHERS
|
June 29, 2018 |
|
PARAVETTI MOIDEEN Vs. POOTHAMKODAN AYSHA
|
April 3, 2018 |
|
PARAVUR S N V REGIONAL CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
|
August 6, 2018 |
|
PARAYIL KAROTTU KUDIVELLA PADHATHI Vs. DISTRICT COLLECTOR COLLECTORATE
|
July 26, 2018 |
|
PARAYIL SUDHAKARAN Vs. PARAMBATH MUKUNDAN AND OTHERS
|
July 18, 2018 |
|
PAREED PILLAI Vs. ORIENTAL INSURANCE CO. LTD.
|
October 9, 2018 |
|
PARENTS TEACHER ASSOCIATION Vs. THE STATE OF KERALA & ORS. RESPONDENTS
|
February 23, 2018 |
|
PARISONS FOODS PVT LTD Vs. STATE
|
January 18, 2018 |
|
PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
January 24, 2018 |
|
PARRY AGRO INDUSTRIES LTD. Vs. THE COMMISSIONER OF INCOME TAX, COCHIN
|
May 23, 2018 |
|
PARU KARTHIYAYANI Vs. RETNAMMA W/O SREEDHARAN
|
February 28, 2018 |
|
PARUKUTTY VARASSIAR Vs. MADHAVAN
|
September 3, 2018 |
|
PARUTHIKKUNNAN SAIDALAVI HAJI Vs. RASIYA,D/O PARUTHIKKUNNAN SAIDALAVI HAJI
|
March 13, 2018 |
|
PARVATHY FASHION JEWELLERS Vs. STATE OF KERALA
|
July 12, 2018 |
|
PARVATHY K Vs. CHOLAMANDALAM M.S GENERAL INSURANCE CO LTD.
|
February 8, 2018 |
|
PARVATHY, W/O KARUPPUTTY VADAKKEPURACKAL VEEDU AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 2, 2018 |
|
PATHROSE NADAR JOHNSON NADAR Vs. MARANALLOOR PANCHAYAT, MARANALLOOR GRAMA PANCHAYAT OFFICE AND OTHERS
|
March 16, 2018 |
|
PATHROSE S/O VARKEY Vs. DISTRICT COLLECTOR, CIVIL STATION,PALAKKAD
|
July 10, 2018 |
|
PATHUKUTTY M. Vs. ABDURAHIMAN V.P.
|
September 5, 2018 |
|
PATHUMMA Vs. K. KUNJABDULLA & ORS.
|
February 21, 2018 |
|
PATHUMMA Vs. KHADEEJAUMMA
|
March 21, 2018 |
|
PATRIC CHEEVELI Vs. STATE OF KERALA, REPRESENTED BY SUB INSPECTOR OF POLICE, VARAPUZHA
|
June 27, 2018 |
|
PATTUNDAN KADIYUMMA Vs. UNION OF INDIA AND OTHERS
|
October 24, 2018 |
|
PAUL Vs. STATE OF KERALA
|
October 29, 2018 |
|
PAUL CHACKO Vs. MANAGING COMMITTEE OF KERALA STATE CO-OPERATIVE AGRICULTURAL
|
July 12, 2018 |
|
PAUL CHACKO, ASSISTANT MANAGER, KERALA STATE CO Vs. MANAGING COMMITTEE
|
July 12, 2018 |
|
PAUL JOSEPH Vs. SHAMLA PAUL & ORS.
|
April 2, 2018 |
|
PAUL SIMON Vs. STATE OF KERALA
|
June 28, 2018 |
|
PAUL V THOMAS Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY, CO-OPERATIVE SOCIETIES DEPARTMENT
|
July 20, 2018 |
|
PAUL VARGHESE Vs. SUBAIR S/O. ABDULLA
|
October 10, 2018 |
|
PAULOSE Vs. ROY ABRAHAM AND OTHERS
|
July 25, 2018 |
|
PAULOSE GEORGE CONSTRUCTION CO (P)LTD Vs. STATE OF KERALA
|
January 12, 2018 |
|
PAULOSE GEORGE CONSTRUCTION COMPANY PVT. LTD. ENGINEERS AND CONTRACTORS Vs. VISHAL INFRASTRUCTURE LTD.
|
March 13, 2018 |
|
PAULSON ALIAS GEORGEKUTTY Vs. HARRISONS MALAYALAM LTD.
|
January 8, 2018 |
|
PAULSON AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 22, 2018 |
|
PAULSON CHACKO Vs. SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT DEPA
|
May 8, 2018 |
|
PAULSON S/O INASHU Vs. MATHEW K M S/O MATHAI
|
March 22, 2018 |
|
PAULY K P Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LTD
|
June 27, 2018 |
|
PAVANAKUMARI Vs. M.K. KALAVATHY
|
December 17, 2018 |
|
PAVUNNI Vs. GEORGE VARGHESE AND ANR.
|
April 4, 2018 |
|
PAZHANI KOUNDER S/O MARIMUTHU KOUNDER Vs. SENTHIL KUMAR
|
March 2, 2018 |
|
PEEDIKAKANDY SIVARAJAN Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
|
PEETHAMBARAN Vs. SATHYASAROOPAN
|
March 1, 2018 |
|
PEETHAMBARAN, S/O.CHELLAPPAN Vs. STATE OF KERALA
|
September 26, 2018 |
|
PEETHAMBARAN, VADAKKEDATHU PADINJATTATHIL VEEDU, MANGADU CHERRY, KILIKOLLUR, KOLLAM Vs. SAROJINI, KANJIRATHUM VEEDU, SAKTHIKULANGARA VILLAGE, KUREEPUZHA CHERRY, KOLLAM
|
February 12, 2018 |
|
PEETHAMBHARAN Vs. PRABHAKARAN
|
February 14, 2018 |
|
PEEVEES ENTERPRISES AND ANR. Vs. A. ALIYAR KUNJU
|
March 1, 2018 |
|
PENIEL CASHEW COMPANY & ORS. Vs. AHCOM SARL
|
June 28, 2018 |
|
PENIEL CASHEW COMPANY PUTHOOR P.O., KOLLAM AND ANOTHER Vs. AHCOM SARL GALERIE DU GRAND LARGE
|
October 30, 2018 |
|
PENTAGON LABS LTD Vs. SOLE ARBITRATOR, (PRINCIPAL SECRETARY, HEALTH & FAMILY WELFARE(B)DEPARTMENT)
|
June 11, 2018 |
|
PERINTHALMANNA TALUK CO-OPERATIVE EDUCATION SOCIETY Vs. SATHEERATNAM
|
February 20, 2018 |
|
PERIYAR ASSOCIATES, REPRESENTED ITS MANAGING PARTNER, T K IBRAHIMKUTTY Vs. STATE TAX OFFICER, STATE GOODS & SERVICE TAXES
|
April 27, 2018 |
|
PERSIAN METAL TRADING, REPRESENTED BY ITS PARTNER Vs. DISTRICT POLICE CHIEF, CIVIL STATION AND OTHERS
|
November 1, 2018 |
|
PERUMALIL GRANITE CONSTRUCTIONS, VALIYAKAVALA, VAIKKOM, KOTTAYAM Vs. UNION OF INDIA, REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY, SOUTHERN RAILWAY HEAD QUARTERS, PARK TOWN, CHENNAI
|
October 26, 2018 |
|
PERUMBAVOOR URBAN SERVICE CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA, SECRETARY TO GOVERNMENT
|
July 4, 2018 |
|
PETER GILBERT VALANTHARA HOUSE Vs. CHERANELLOOR GRAMA PANCHAYATH AND OTHERS
|
January 15, 2018 |
|
PETER RUFUS C.J, HIGH SCHOOL ASSISTANT (MALAYALAM) Vs. STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
PETHIRU THANKAYYAN Vs. PETHIRU BHASKARAN
|
May 22, 2018 |
|
PETITIONER Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
January 11, 2018 |
|
PETRA CRUSHERS ELAMCADU P O Vs. KOOTIKKAL GRAMA PANCHAYAT
|
February 15, 2018 |
|
PHILIP AGUSTY AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 8, 2018 |
|
PHILIP M THOMAS (LAJI PHILIP) Vs. VALSAMMA ALEXANDER
|
January 19, 2018 |
|
PHILIP V.T. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
PHILIPOSE THOMAS Vs. SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT AND OTHERS
|
October 30, 2018 |
|
PHILIPS CARBON BLACK LIMITED Vs. SABU THOZHUPADAN
|
December 7, 2018 |
|
PHILIPS CARBON BLACK LTD. AND OTHERS Vs. SABU THOZHUPPADAN, S/O. KURUVILLA AND OTHERS
|
February 19, 2018 |
|
PHILOMINA Vs. GEORGE
|
May 22, 2018 |
|
PHILOMINA FRANCIS Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
PHILOMINA W/O AVITTAMPILLY MICHEAL Vs. THE DISTRICT COLLECTOR
|
January 10, 2018 |
|
PINGU FRANCIS Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
|
June 21, 2018 |
|
PIONEER POLYLEATHERS LIMITED Vs. ASSISTANT STATE TAX OFFICER
|
November 16, 2018 |
|
PIOS JAMES Vs. STATE OF KERALA
|
October 24, 2018 |
|
PLANTATION CORPORATION OF KERALA LTD. Vs. STATE INFORMATION COMMISSION
|
June 1, 2018 |
|
PLYMARK INDIA (P) LIMITED, REPRESENTED BY ITS MANA Vs. ASSISTANT STATE TAX OFFICER
|
March 5, 2018 |
|
POABS ENTERPRISES PVT LTD Vs. KUMAR S/O VELUCHAMI
|
February 15, 2018 |
|
POKER Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
December 13, 2018 |
|
POLY S/O MATHEW Vs. STATE OF KERALA
|
July 11, 2018 |
|
PONNAMMA Vs. STATE OF KERALA & ORS.
|
May 31, 2018 |
|
PONNAMMA GEORGE Vs. UNION OF INDIA
|
July 5, 2018 |
|
PONNAMMA W/O OUSO,KALLU VEETTIL AND OTHERS Vs. K. SADANANDAN AND OTHERS
|
March 9, 2018 |
|
PONNAPPAN N.N. Vs. STATE OF KERALA
|
October 15, 2018 |
|
POOKODAN MUHAMMED RIYAS Vs. NAFEESA AND OTHERS
|
March 7, 2018 |
|
POOMKUDY AND OTHERS Vs. TALUK LAND BOARD, CHITTUR, PALAKKAD DISTRICT
|
October 31, 2018 |
|
POONAM GRAHNIRMAN (P) LTD Vs. ASSST STATE TAX OFFICER
|
March 26, 2018 |
|
POONAM GRIHANIRMAN (P) LTD Vs. COMMERCIAL TAX OFFICER (WC) COMMERCIAL TAXES
|
February 16, 2018 |
|
POOTHANIKUNNEL JAMES Vs. STATE OF KERALA
|
June 21, 2018 |
|
POOTHAPARA SHADULI MASJID DARUL ULOOM MADRASSA COMMITTEE Vs. ASSISTANT ENGINEER ROADS SECTION, KERALA PUBLIC WORKS (ROADS SECTION) AND OTHERS
|
January 11, 2018 |
|
POOVADAN SMITHA, D/O. CHANDUKUTTY THIRUVANGAD AMSOM Vs. LALITHA, W/O. LATE M.K. PAVITHRAN
|
June 29, 2018 |
|
POOVANANDI SAKKEENA Vs. POOVANANDI MARIYUMMA
|
October 17, 2018 |
|
POOVANKULAM SAMRAKSHANA SAMITHY Vs. PUSHPAVENI AMMA
|
July 12, 2018 |
|
POOVATHOLIL BABY @ VARGHESE Vs. STATE OF KERALA
|
February 6, 2018 |
|
POPULAR VEHICLES AND SERVICES PVT. LTD Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2018 |
|
POULOSE Vs. THE DISTRICT GEOLOGIST
|
November 22, 2018 |
|
POULOSE Vs. STATE OF KERALA
|
February 14, 2018 |
|
POULOSE Vs. SEBY JOSEPH
|
September 7, 2018 |
|
POULOSE K.U Vs. STATE OF KERALA
|
November 2, 2018 |
|
POULY @ THRESSIA Vs. UNION OF INDIA
|
November 15, 2018 |
|
POWERMECH DIESELS Vs. STATE TAX OFFICER, ERNAKULAM
|
February 9, 2018 |
|
POYIL MAMMAD Vs. K P PADMINI
|
July 23, 2018 |
|
POYILOOR MUSLIM JAMA Vs. P.C. ABDULLA MUSLIYAR @ NANU MUSLIYAR AND OTHER
|
May 31, 2018 |
|
POYILOOR MUSLIM JAMA-ATH Vs. P.C. ABDULLA MUSLIYAR @ NANU MUSLIYAR
|
May 11, 2018 |
|
POYYA GRAMA PANCHAYATH Vs. NIYAS A I
|
June 7, 2018 |
|
PRABEESH Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
June 22, 2018 |
|
PRABEESH Vs. SUB INSPECTOR OF POLICE
|
July 5, 2018 |
|
PRABHA RAVEENDRAN Vs. THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT & ORS.
|
July 19, 2018 |
|
PRABHA V.S. Vs. NARENDRANATH C.
|
February 19, 2018 |
|
PRABHAKARAN AND OTHERS Vs. KOTTUKAL GRAMA PANCHAYATH, REPRESENTED BY SECRETARY, KOTTUKAL P.O., BALARAMAPURAM (VIA), THIRUVANANTHAPURAM
|
October 24, 2018 |
|
PRABHAKARAN NAIR Vs. SREELATHA DEVI
|
September 10, 2018 |
|
PRABHAKARAN V. Vs. M.A MAMMEDKOYA
|
August 31, 2018 |
|
PRABHAVATHY K W/O KRISHNAN KUTTY Vs. DISTRICT REGISTRAR
|
July 12, 2018 |
|
PRABHIN K.VARGHESE AND ORS. Vs. FATHIMA AND ORS.
|
April 4, 2018 |
|
PRADEEP Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
October 26, 2018 |
|
PRADEEP Vs. STATE OF KERALA
|
February 8, 2018 |
|
PRADEEP @ KANNAN Vs. STATE OF KERALA
|
February 2, 2018 |
|
PRADEEP @ KANNAN S/O OMANAKUTTAN Vs. JAYAKRISHNAN M
|
July 5, 2018 |
|
PRADEEP AND OTHER Vs. SHINI AND OTHERS
|
October 25, 2018 |
|
PRADEEP AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 21, 2018 |
|
PRADEEP JAMES S/O. A.J. JAMES Vs. K.S. AMBIKA, S/O. N. RADHAKRISHNAN AND ORS.
|
April 6, 2018 |
|
PRADEEP KUMAR Vs. ZAKEER HUSSAIN
|
July 6, 2018 |
|
PRADEEP KUMAR Vs. SUB INSPECTOR OF POLICE, POLICE STATION MANJERI, MALAPPURAM DISTRICT AND ANOTHER
|
March 2, 2018 |
|
PRADEEP KUMAR K , S/O P OTHENAN Vs. KANNUR UNIVERSITY
|
July 24, 2018 |
|
PRADEEP KUMAR N Vs. THE NILAMBUR CO-OPERATIVE URBAN BANK LTD
|
September 10, 2018 |
|
PRADEEP KUMAR NAIR Vs. THOMAS ISSAC
|
March 20, 2018 |
|
PRADEEP KUMAR, S/O. KALARIKKAL KRISHNAN Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
January 30, 2018 |
|
PRADEEP L. Vs. STATE OF KERALA
|
October 9, 2018 |
|
PRADEEP S Vs. STATE OF KERALA & ORS.
|
February 22, 2018 |
|
PRADEEP S/O. SIVADASAN Vs. SANIL KUMAR T. AND OTHERS
|
March 6, 2018 |
|
PRADEEP, S/O. RUGMINI AND OTHERS Vs. JOSE, S/O. VAVACHAN AND OTHERS
|
February 7, 2018 |
|
PRADEEP. M.P Vs. STATE OF KERALA AND OTHERS
|
July 5, 2018 |
|
PRADEEPAN Vs. STATE OF KERALA
|
November 7, 2018 |
|
PRADEEPKUMAR Vs. THE DISTRICT POLICE CHIEF
|
May 25, 2018 |
|
PRADEEPKUMAR G Vs. SECRETARY, DEPARTMENT OF BIO TECHNOLOGY
|
April 11, 2018 |
|
PRADEESH Vs. STATE OF KERALA
|
October 4, 2018 |
|
PRAFUL G N S/O KUNHIKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 21, 2018 |
|
PRAGYA BIJALWAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR AND OTHERS
|
October 31, 2018 |
|
PRAJITHKUMAR.K.P Vs. THE BRANCH HEAD/ASSISTANT VICE PRESIDENT FEDERAL BANK LTD & ORS.
|
February 22, 2018 |
|
PRAJYOTI NIKETAN COLLEGE Vs. UNIVERSITY OF CALICUT AND OTHERS
|
June 13, 2018 |
|
PRAKASAN K S/O SREEDHARAN Vs. P SIDHARTHAN S/O VASU
|
March 5, 2018 |
|
PRAKASAN M G Vs. AMBIKA S
|
July 18, 2018 |
|
PRAKASAN, S/O. AYYAPPAN Vs. STATE OF KERALA
|
February 15, 2018 |
|
PRAKASH KUNHIPAILY PAUL Vs. ANILA MOL AUGUSTINE
|
September 13, 2018 |
|
PRAKASHAN Vs. SAVITHAKUMARI SHAJAN AND OTHERS
|
February 22, 2018 |
|
PRAKASHAN K.K. Vs. LEELAMMA AND OTHERS
|
July 9, 2018 |
|
PRAMACHARYA K.V. THAMPI Vs. MARADU MUNICIPALITY & ORS.
|
May 22, 2018 |
|
PRAMOD Vs. STATE OF KERALA
|
October 9, 2018 |
|
PRAMOD K.G. Vs. MALINI S. AND OTHERS
|
August 3, 2018 |
|
PRAMOD R Vs. STATE OF KERALA
|
November 21, 2018 |
|
PRANAV Vs. ENGANDIYUR GRAMA PANCHAYAT
|
April 5, 2018 |
|
PRANAV C Vs. KANNUR UNIVERSITY & ORS.
|
April 3, 2018 |
|
PRANIKA INDUSTRIES Vs. MALABAR CEMENTS LIMITED
|
March 7, 2018 |
|
PRASAD Vs. PREMA
|
April 13, 2018 |
|
PRASAD Vs. GRAVE CHEKKAKKARI NADANKARI PADASEKHARA COMMITTEE
|
August 30, 2018 |
|
PRASAD Vs. STATE OF KERALA
|
July 19, 2018 |
|
PRASAD P M Vs. L I C OF INDIA
|
April 6, 2018 |
|
PRASANNA B. Vs. KABEER P.K.
|
October 31, 2018 |
|
PRASANNA CHANDRAKUMAR Vs. STATE OF KERALA
|
February 1, 2018 |
|
PRASANNA D/O RAMANI Vs. KRISHNA KUMAR S/O AEVAN
|
January 10, 2018 |
|
PRASANNA KUMAR Vs. ROHINI
|
November 5, 2018 |
|
PRASANNAN Vs. STATE OF KERALA
|
January 17, 2018 |
|
PRASANNAN S/O BHANU Vs. STATE OF KERALA
|
February 8, 2018 |
|
PRASANTH Vs. STATE OF KERALA
|
October 4, 2018 |
|
PRASANTH Vs. STATE OF KERALA
|
November 1, 2018 |
|
PRASANTH Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM AND OTHERS
|
March 12, 2018 |
|
PRASANTH K Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHERS
|
June 21, 2018 |
|
PRASANTH KUMARAN PILLAI Vs. E.V. THOMAS AND OTHER
|
January 3, 2018 |
|
PRASANTH M N Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT
|
April 2, 2018 |
|
PRASANTH PRASAD Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
June 14, 2018 |
|
PRASANTHAN V.N. Vs. SECRETARY, KERALA PUBLIC SERVICE COMMISSION
|
March 9, 2018 |
|
PRASOBH O P Vs. KERALA STATE ELECTRICITY BOARD LTD
|
January 4, 2018 |
|
PRASYANTH SREENIVASAN Vs. SUB REGISTRAR
|
July 10, 2018 |
|
PRATHAPAN C. Vs. M/S. BELL LEASING & HIRE PURCHASE LTD. & ORS.
|
June 1, 2018 |
|
PRATHAPAN KURUTHODATH VEEDU Vs. ROSILY VATTAPARAMBAN HOUSE
|
January 17, 2018 |
|
PRAVEEN Vs. STATE
|
June 13, 2018 |
|
PRAVEEN A.R. Vs. REMYA K.J.
|
November 9, 2018 |
|
PRAVEEN N D Vs. CENTRAL BOARD OF SECONDARY EDUCATION, REPRESENTED BY ITS SECRETARY, CHENNAI
|
July 9, 2018 |
|
PRAVEEN PAUL Vs. STATE OF KERALA
|
June 11, 2018 |
|
PRAVEEN V.P Vs. KERALA PUBLIC SERVICE COMMISSION AND ANOTHER
|
February 14, 2018 |
|
PRAVEEN.N. Vs. KANNUR TOWN SERVICE CO-OPERATIVE BANK LTD
|
September 28, 2018 |
|
PRAVEENA AGED, 33 YEARS, D/O. APPUKUTTAN Vs. SUDHEER KUMAR
|
February 5, 2018 |
|
PRAVEENA, KUNNATHUPARAMBU HOUSE, PADALLAKAL LANE Vs. R. AJITHKUMAR, RAM NIVAS
|
April 3, 2018 |
|
PRAYAR GOPALAKRISHNAN Vs. STATE OF KERALA
|
January 25, 2018 |
|
PREETHI M.K Vs. PRESIDING OFFICER (SUB COLLECTOR) AND OTHERS
|
July 31, 2018 |
|
PREETHIKA Vs. NATIONAL INSTITUTE OF OPEN SCHOOLING
|
July 2, 2018 |
|
PREETHY A.P. AND ANOTHER Vs. INDU P. AND OTHERS
|
March 22, 2018 |
|
PREETHY KURIAN Vs. STATE OF KERALA
|
October 9, 2018 |
|
PREM KUMAR Vs. NARAYANAN BHAKTHA PARIPALANA YOGAM
|
January 30, 2018 |
|
PREM KUMAR Vs. CHAIRMAN, TALUK LAND BOARD AND OTHERS
|
May 29, 2018 |
|
PREM NAZEER M. Vs. STATE OF KERALA
|
November 5, 2018 |
|
PREMA Vs. RADHA AND OTHERS
|
March 15, 2018 |
|
PREMA Vs. PRASAD, S/O. NARAYANAN
|
April 13, 2018 |
|
PREMADASAN Vs. STATE OF KERALA
|
September 6, 2018 |
|
PREMAJAN Vs. STATE OF KERALA
|
October 12, 2018 |
|
PREMALATHA. N. Vs. ANANTHANARAYANAN P.G.
|
February 2, 2018 |
|
PREMANANDAN M S Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR
|
July 10, 2018 |
|
PREMINI @ PREMA, W/O RAVINDRAN Vs. RANJINISREE RAJENDRAN D/O RAJENDRAN
|
March 13, 2018 |
|
PREMKUMAR Vs. MAHATMA GANDHI UNIVERSITY
|
February 22, 2018 |
|
PREMSHAD Vs. STATE OF KERALA
|
November 29, 2018 |
|
PRESANNA KUMAR Vs. STATE OF KERALA
|
March 23, 2018 |
|
PRESIDENT TRIVANDRUM CO-OPERATIVE DISTRICT WHOLESALE SOCIETY LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 14, 2018 |
|
PRESIDENT, ALUVA CO Vs. STATE CO
|
October 25, 2018 |
|
PRESIDENT, GOVERNING BODY Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 11, 2018 |
|
PRESIDENT, INCOME Vs. K. PUSHPARAJAN AND OTHERS
|
January 31, 2018 |
|
PRESIDENT, KIZHAKKAMBALAM SERVICE CO-OPERATIVE BANK LIMITED Vs. GOVERNMENT OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT
|
July 16, 2018 |
|
PRINCE MATHEW (FORMERLY AGRL.OFFICER, KRISHI BHAVAN, KARIMKUNNAM Vs. STATE OF KERALA
|
July 18, 2018 |
|
PRINCE S/O ANTONY Vs. SUNIL KUMAR S/O SUKUMARAN NAIR
|
July 30, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI. JOHN POOMKUDY
|
October 29, 2018 |
|
PRINCIPAL COMMISSIONER OF INCOME TAX AAYAKAR BHAVAN, KOZHIKODE Vs. KALATHINGAL FAIZAL RAHMAN ROSE VILLA , FEROKE KOZHIKODE
|
July 2, 2018 |
|
PRINCIPAL KMCT MEDICAL COLLEGE, MANASSERY, KOZHIKODE, KERALA Vs. UNION OF INDIA
|
July 23, 2018 |
|
PRINCIPAL SECRETARY, FINANCE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM Vs. K.V. GIRIJA DEVI, T.C. 3/1266, PATTOM, THIRUVANANTHAPURAM, PIN
|
January 3, 2018 |
|
PRINCIPAL, AL Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
February 19, 2018 |
|
PRINCIPAL, AMAL JYOTHI COLLEGE OF ENGINEERING Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL C
|
April 13, 2018 |
|
PRINCIPAL, AMAL JYOTHI COLLEGE OF ENGINEERING Vs. DR. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND OTHERS
|
July 13, 2018 |
|
PRINCIPAL, KANNUR MEDICAL COLLEGE, ANJARAKKANDI Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
|
August 1, 2018 |
|
PRINCIPAL, VAIDYARATNAM AYURVEDA COLLEGE OLLUR Vs. ADMISSION AND FEE REGULATORY COMMITTEE
|
October 24, 2018 |
|
PRINCY Vs. REGISTRAR GENERAL OF MARRIAGES
|
July 23, 2018 |
|
PRINCY B.R. Vs. SOUTH INDIAN BANK LTD. AND ORS.
|
December 21, 2018 |
|
PRINCY NINAN Vs. SANIL C JOHN & ORS.
|
February 19, 2018 |
|
PRINTING & PUBLISHING CO-OPERATIVE SOCIETY LTD Vs. SANTHOSH
|
January 9, 2018 |
|
PRIYA Vs. STATE OF KERALA & ORS.
|
January 4, 2018 |
|
PRIYA RUBBER ESTATES AND PLANTATIONS (P) LTD Vs. STATE OF KERALA AND OTHERS
|
October 30, 2018 |
|
PRIYANKA PRABHAKARAN Vs. RAJANEESH P.K.
|
March 5, 2018 |
|
PRIYANKA, D/O JAYAPRAKASH THUVASSERY Vs. CORPORATION OF KOZHIKODE, REPRESENTED BY ITS SECRETARY
|
July 2, 2018 |
|
PRIYESH U K Vs. STATE OF KERALA
|
November 29, 2018 |
|
PRIYESH.A.K. Vs. STATE OF KERALA
|
November 5, 2018 |
|
PROF. DR.T.ASOKAN Vs. THE CHANCELLOR, KANNUR UNIVERSITY
|
September 28, 2018 |
|
PROF. NALAKATH BASHEER Vs. UNIVERSITY OF CALICUT AND OTHERS
|
June 7, 2018 |
|
PROJECT DIRECTOR, KERALA STATE TRANSPORT PROJECT Vs. M/S. WILBUR SMITH ASSOCIATES PRIVATE LIMITED
|
January 17, 2018 |
|
PROMPT COMPUSOLUTIONS PVT LTD Vs. ASST TAX OFFICER, STATE GST DEPARTMENT
|
April 5, 2018 |
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PSN AGENCIES PVT LTD Vs. AUTHORISED OFFICER, DHANLAXMI BANK LTD
|
June 27, 2018 |
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PSN EDUCATIONAL & CHARITABLE TRUST Vs. STATE OF KERALA AND OTHERS
|
June 29, 2018 |
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PUKKODAN SUNIL KUMAR Vs. ODERAN LEELA
|
May 21, 2018 |
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PULIPPURA BASHA, S/O ABUBACKER (DIED) Vs. KUNHELIUM ALIKOYA, S/O BASHA
|
March 7, 2018 |
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PULLIYIL THANKAMMA Vs. DISTRICT COLLECTOR
|
July 2, 2018 |
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PULPARAMBIL VELAYUDAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
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PULPARAMBIL VELAYUDHAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
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PUNNAKKAL SURESH Vs. SARASWATHI
|
October 3, 2018 |
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PUNNAMADA RESORT (PVT ) LTD Vs. STATE OF KERALA
|
July 13, 2018 |
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PURUSHAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
June 29, 2018 |
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PURUSHAN ELOOR S/O VELAYUDHAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 14, 2018 |
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PURUSHOTHAMAN Vs. STATE OF KERALA & ORS.
|
February 5, 2018 |
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PURUSHOTHAMAN ALIAS PURUSHAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 31, 2018 |
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PUSHKARAN P A S/O APPUKUTTAN Vs. SALE OFFICER THRISSUR CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD
|
July 27, 2018 |
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PUSHPA Vs. SHYAM PRASAD, C.B. AND OTHERS
|
April 2, 2018 |
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PUSHPA K. @ SUMITHA Vs. KISHORE A.B.
|
March 15, 2018 |
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PUSHPA KUMARY B, Vs. JOINT REGISTRAR (GENERAL), CO
|
March 7, 2018 |
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PUSHPA M Vs. POWER GRID CORPORATION OF INDIA LIMITED, (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
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PUSHPA VALLI, D/O APPU, AREEKKAL VEEDU, PERUMANNA, Vs. CHANDRAN, S/O RARUKUTTY, KIZHAKKETHODIYIL VEEDU, T
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May 21, 2018 |
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PUSHPA, D/O.RAJALEKSHMI Vs. DEEPAK, S/O.T.N.MENON
|
June 27, 2018 |
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PUSHPADHARAN Vs. CIRCLE INSPECTOR OF POLICE AND OTHERS
|
February 22, 2018 |
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PUSHPAJA M Vs. STATE OF KERALA
|
December 6, 2018 |
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PUSHPALATHA Vs. DIRECTOR OF URBAN AFFAIRS
|
June 11, 2018 |
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PUSHPAN S/O VISWAMBARAN Vs. ALAPPUZHA GOVERNMENT SERVANTS CO-OPERATIVE BANK LTD
|
July 2, 2018 |
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PUSHPANGADAN S/O K DAMODARAN Vs. STATE OF KERALA
|
July 16, 2018 |
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PUSHPAVALLI V K Vs. STATE OF KERALA
|
March 28, 2018 |
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PUSHPAVENI W/O KRISHNAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 7, 2018 |
|
PUSHPY @ KOCHUTHRESSIA, D/O MEENKU MALIAKAL Vs. ANTONY, S/O EASI
|
December 20, 2018 |
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PUTHALATH BALAKRISHNAN Vs. THALASSERY MUNICIPALITY
|
October 8, 2018 |
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PUTHENPEEDIKAKKAL RABIA UMMA Vs. DISTRICT COLLECTOR, MALAPPURAM AND OTHERS
|
July 24, 2018 |
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PUTHIYA VEETIL BALAKRISHNAN Vs. STATE OF KERALA
|
July 24, 2018 |
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PUTHIYAPURAYIL MANIKANDAN Vs. STATE OF KERALA
|
September 10, 2018 |
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PUTHIYAPURAYIL REVATHY W/O.HEMALAL Vs. KALLUMBURATH BOBITHA GOVIND
|
September 28, 2018 |
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PUTHIYAPURAYIL SHABEER Vs. CHERIYA THOPPILAKATH AMINABI
|
September 28, 2018 |
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PUTHUKUDIKUNIYIL AYSHA Vs. STATE OF KERALA AND OTHERS
|
July 2, 2018 |
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PUZHAKKAL APPUKUTTAN Vs. K GIRISH KUMAR S/O APPUTTY
|
February 26, 2018 |
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PUZHAKKAL DEVELOPERS PVT LTD Vs. DISTRICT COLLECTOR, THRISSUR
|
April 12, 2018 |
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QMAX ASSAY AND HALLMARKS, RD TOWERS, PALLIKKULAM ROAD, THRISSUR Vs. THE INTELLIGENCE OFFICER (IB) COMMERCIAL TAXES, NEAR CIVIL STATION, PALAKKAD
|
June 4, 2018 |
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QUALITY TRADERS Vs. COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, WILLINGTON ISLAND AND ANOTHER
|
May 24, 2018 |
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QUEERALA Vs. STATE OF KERALA
|
July 9, 2018 |
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QUILON RADIO SERVICE Vs. AMMINI PETER
|
July 23, 2018 |
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R BALACHANDRAN Vs. GEETHA R
|
July 5, 2018 |
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R CHANDRAMOHANAN NAIR Vs. STATE INFORMATION COMMISSIONER
|
December 3, 2018 |
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R JAIKRISHNAN NAIR S/O RAMACHANDRAN NAIR Vs. BOARD OF DIRECTORS OF ALLEPPEY CO-OPERATIVE SPINNING MILLS LTD
|
August 10, 2018 |
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R MADHUSOODANAN PILLAI S/O C P RAGHAVAN PILLAI Vs. STATE OF KERALA
|
January 8, 2018 |
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R NARAYANAN Vs. ABDUL JALEEL
|
March 19, 2018 |
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R P TECHSOFT INTERNATIONAL PVT LTD REP BY ITS CORPORATE FINANCE MANAGER & AUTHORIZED
SIGNATORY, PRAKASH D L Vs. UNION OF INDIA, REP BY ITS REVENUE SECRETARY
|
February 1, 2018 |
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R PRAJESH Vs. STATE OF KERALA
|
July 25, 2018 |
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R RADHAMANI Vs. P V RAJASEKHARAN
|
July 31, 2018 |
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R RAJENDRAN Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY HOME
|
July 19, 2018 |
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R S MOHANDAS, Vs. S SANTHAKUMARI AMMA
|
April 13, 2018 |
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R S PRASANTHKUMAR Vs. STATE OF KERALA
|
December 7, 2018 |
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R S PRASANTHKUMAR, S/O RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
July 25, 2018 |
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R V ABDUL RASHEED Vs. VENMANAD MAHALLU HAYATHUL ISLAM COMMITTEE
|
June 5, 2018 |
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R. BALACHANDRAN NAIR Vs. STATE OF KERALA AND ANOTHER
|
February 7, 2018 |
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R. DIWYA Vs. THE STATE OF KERALA AND OTHERS
|
January 10, 2018 |
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R. JAIKRISHNAN NAIR Vs. STATE OF KERALA
|
September 26, 2018 |
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R. LEKSHMI DEVARAJ Vs. M. SUDHAKARAN AND OTHER
|
October 30, 2018 |
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R. LOKNATHAN, S/O. P.CHANDRAN Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
March 8, 2018 |
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R. SAROJINI W/O. KARUNAN, Vs. PRASEETHA D/O. LATE E.M. KARUNAN @ KARUNAKARAN,
|
January 19, 2018 |
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R. SUBHADRAMMA Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
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R. SUDHAKARAN Vs. LABOUR COURT, KOZHIKODE AND ANOTHER
|
February 19, 2018 |
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R. SUPRABHA Vs. E.K. HARSHA KUMAR AND OTHERS
|
January 15, 2018 |
|
R. VIJAYA SING @ SING Vs. STATE OF KERALA
|
September 19, 2018 |
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R. VIJAYAN, S/O. RAGHAVAN Vs. DISTRICT COLLECTOR AND OTHERS
|
March 16, 2018 |
|
R.G.HARILAL Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
December 13, 2018 |
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R.GOPAKUMAR Vs. THIRUVANANTHAPURAM MUNICIPAL CORPORATION
|
October 10, 2018 |
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R.K.RAMESH Vs. THE DIRECTOR
|
September 5, 2018 |
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R.M. MURALEEDHARAN Vs. STATE OF KERALA
|
April 6, 2018 |
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R.MALINI Vs. STATE OF KERALA
|
March 28, 2018 |
|
R.P. RAJENDRAN Vs. THE IDUKKI DISTRICT CO
|
July 17, 2018 |
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R.PARAMESWARAN Vs. THRISSUR MUNICIPAL CORPORATION & ORS.
|
February 19, 2018 |
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R.RADHKRISHNAN NAIR Vs. B.GOPA KUMARI AMMA
|
November 29, 2018 |
|
R.VENUGOPAL (DIED) AND OTHER Vs. P.S. JAYAPRAKASH, T.C. AND OTHER
|
June 13, 2018 |
|
RABILASH S Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
|
March 6, 2018 |
|
RABIYA R.A Vs. STATE OF KERALA
|
April 13, 2018 |
|
RACHEL JACOB Vs. THE CORPORATION BANK
|
April 27, 2018 |
|
RADHA AND OTHERS Vs. SPECIAL SALE OFFICER
|
October 26, 2018 |
|
RADHA SURENDRAN Vs. ALAPPUZHA DISTRICT CO
|
July 16, 2018 |
|
RADHAKRISHNA KURUP Vs. NADAKKAL SERVICE CO-OPERATIVE BANK LTD.
|
July 3, 2018 |
|
RADHAKRISHNAN Vs. INDU
|
July 20, 2018 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
August 3, 2018 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
October 10, 2018 |
|
RADHAKRISHNAN Vs. STATE OF KERALA & ORS.
|
February 20, 2018 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
March 16, 2018 |
|
RADHAKRISHNAN Vs. THULASIDAS
|
July 4, 2018 |
|
RADHAKRISHNAN C Vs. SPECIAL TAHSILDAR, LAND TRIBUNAL, PALAKKAD
|
July 20, 2018 |
|
RADHAKRISHNAN K. Vs. BANK OF BARODA
|
May 4, 2018 |
|
RADHAKRISHNAN NAMPOOTHIRI Vs. SREEDEVI ANTHARJANAM
|
June 29, 2018 |
|
RADHAKRISHNAN P. Vs. THE STATE OF KERALA
|
November 7, 2018 |
|
RADHAMANI Vs. THE TAHSILDAR
|
September 26, 2018 |
|
RADHIKA T Vs. SAJEEVAN N
|
April 2, 2018 |
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RAFEEK S/O RASHEED Vs. UNITED INDIA INSURANCE COMPANY LTD
|
July 11, 2018 |
|
RAFEEQ S/O MUHAMMEDKHANI ROWTHER Vs. ABDUL BARI S/O SHAIKH MUHAMMED ROWTHER
|
March 9, 2018 |
|
RAFEEQUE N K Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD
|
January 10, 2018 |
|
RAFEEQUE S/O ALI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
April 2, 2018 |
|
RAFI Vs. VINCENT
|
November 1, 2018 |
|
RAFI Vs. AYISUMMA
|
August 10, 2018 |
|
RAFI MUHAMMED Vs. STATE OF KERALA
|
July 11, 2018 |
|
RAFIYA Vs. STATE OF KERALA
|
November 21, 2018 |
|
RAGEESH Vs. STATE OF KERALA
|
April 13, 2018 |
|
RAGHAVAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
February 9, 2018 |
|
RAGHAVAN NAIR Vs. ASST. COMMISSIONER OF INCOME TAX
|
January 4, 2018 |
|
RAGHAVAN S/O RAMANKUTTY Vs. ASOKAN S/O EDATHADAN RAGHAVAN
|
July 9, 2018 |
|
RAGHAVAN, S/O. VELAYUDHAN AND OTHERS Vs. STATE OF KERALA
|
July 19, 2018 |
|
RAGHUNATH D Vs. PRAVEENKUMAR M V
|
February 7, 2018 |
|
RAGI C Vs. STATE OF KERALA
|
March 26, 2018 |
|
RAGOTHAMAN G PROPRIETOR, ANURAG ENGINEERS Vs. KERALA WATER AUTHORITY AND OTHERS
|
February 15, 2018 |
|
RAHEENA A., WIFE OF AYOOB Vs. THE STATE OF KERALA AND OTHERS
|
June 28, 2018 |
|
RAHEENA J W/O. NAZAR Vs. SUB INSPECTOR OF POLICE, ATTINGAL POLICE STATION, THIRUVANANTHAPURAM AND ANOTHER
|
March 28, 2018 |
|
RAHIL R. NATH Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
November 1, 2018 |
|
RAHILA JALAL Vs. P A SIVARAJAN
|
May 28, 2018 |
|
RAHIM Vs. STATE OF KERALA
|
May 24, 2018 |
|
RAHIM AND OTHERS Vs. DR. KARTHIKEYAN
|
October 30, 2018 |
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RAHMATH W/O LIYAKATH ALI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
January 23, 2018 |
|
RAHUL Vs. THE SUB INSPECTOR OF POLICE
|
June 14, 2018 |
|
RAHUL Vs. PRADEEP
|
September 10, 2018 |
|
RAHUL S/O MOHANAN NAIR Vs. SUB INSPECTOR OF POLICE, NARUVAMOODU POLICE STATION
|
July 12, 2018 |
|
RAICHAL JOHNSON, D/O JOHNSON Vs. BIJU DANIEL, S/O DANIEL
|
August 1, 2018 |
|
RAIHANATH AND OTHERS Vs. MUSTHAFA AND ANOTHER
|
July 10, 2018 |
|
RAIMOLE KURIAN Vs. THE STATE OF KERALA AND OTHERS
|
March 1, 2018 |
|
RAINA P. JOHN, UPSA, MAR ELIAS HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND ORS.
|
May 30, 2018 |
|
RAJA & RAJAS SAW MILL AND TIMBERS (P) LTD Vs. ILRINJALAKUDA MUNICIPALITY
|
November 15, 2018 |
|
RAJA GOPAL AND OTHERS Vs. THE STATE OF KERALA
|
April 9, 2018 |
|
RAJAGOPAL Vs. PERUMBAVOOR MUNICIPALITY MUNICIPAL OFFICE
|
October 10, 2018 |
|
RAJAGOPAL Vs. VALLIYAMMAL
|
November 26, 2018 |
|
RAJAGOPALAN NAIR Vs. RANJITH N P
|
March 9, 2018 |
|
RAJAGOPALAN.K. Vs. LAND TRIBUNAL, OTTAPALAM
|
November 1, 2018 |
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RAJAKUMARAN S/O ARUMUGHAN Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
|
July 12, 2018 |
|
RAJAN Vs. STATE OF KERALA
|
December 12, 2018 |
|
RAJAN Vs. STATE OF KERALA
|
June 20, 2018 |
|
RAJAN Vs. STATE OF KERALA
|
February 23, 2018 |
|
RAJAN Vs. STATE OF KERALA
|
September 19, 2018 |
|
RAJAN Vs. ELSI AUGUSTINE
|
October 17, 2018 |
|
RAJAN Vs. RENJITHA
|
March 1, 2018 |
|
RAJAN Vs. STATE OF KERALA
|
July 10, 2018 |
|
RAJAN @ MANIKANDAN Vs. STATE OF KERALA
|
January 17, 2018 |
|
RAJAN AND OTHER Vs. STATE OF KERALA REP. BY S.I OF POLICE, PALAKKAD TOWN NORTH POLICE STATION
|
November 1, 2018 |
|
RAJAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 31, 2018 |
|
RAJAN C A S/O AZHAKAN Vs. KERALA STATE ELECTRICITY BOARD LTD
|
February 7, 2018 |
|
RAJAN C. GEORGE, S/O GEORGE Vs. STATE OF KERALA
|
October 9, 2018 |
|
RAJAN J MUNDAKAL Vs. KERALA STATE ELECTRICITY BOARD LTD
|
May 21, 2018 |
|
RAJAN J. MUNDAKAL Vs. KERALA STATE ELECTRICITY BOARD LTD. AND OTHERS
|
June 27, 2018 |
|
RAJAN JOSEPH Vs. THE ASSISTANT STATE TAX OFFICER, KOLLAM
|
June 11, 2018 |
|
RAJAN K , RAJEE NILAYAM Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 24, 2018 |
|
RAJAN M MENON Vs. STATE OF KERALA
|
May 31, 2018 |
|
RAJAN M S S/O SREEDHARAN Vs. S H O, THALAPUZHA, REP BY PUBLIC PROSECUTOR
|
March 13, 2018 |
|
RAJAN NAIR T.P. Vs. UNION OF INDIA AND OTHERS
|
June 7, 2018 |
|
RAJAN NAMBEESAN K.P Vs. SUNIL KUMAR P & ORS.
|
March 23, 2018 |
|
RAJAN P Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
|
July 10, 2018 |
|
RAJAN PILLAI Vs. GOPALAKRISHNAN NAIR, S/O. SANKARAN
|
May 23, 2018 |
|
RAJAN POTTAYIL Vs. KERALA FINANCIAL CORPORATION
|
July 9, 2018 |
|
RAJAN RAMAN 7 ORS. Vs. STATE OF KERALA & ORS.
|
May 21, 2018 |
|
RAJAN S/O KORATTIPARAMBIL KOCHUKUTTAN Vs. SUPRABHA W/O RAJAN
|
June 25, 2018 |
|
RAJAN S/O PONNU Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
|
January 10, 2018 |
|
RAJAN S/O RAPPAN Vs. STATE OF KERALA
|
July 4, 2018 |
|
RAJAN THOMAS Vs. THE STATE OF KERALA
|
May 25, 2018 |
|
RAJAN THOMAS Vs. STATE OF KERALA
|
June 25, 2018 |
|
RAJAN V.V. Vs. T.K. HASSAN KOYA AND OTHERS
|
January 31, 2018 |
|
RAJAN VALIATHAN Vs. STATE OF KERALA & ORS.
|
February 14, 2018 |
|
RAJAN VARGHESE @ RAJU Vs. M.K.CHANDRAN AND OTHERS
|
February 16, 2018 |
|
RAJAN, S/O LATE GOPALAN ACHARY Vs. SREEDEVI, W/O LATE P P CHANDRAN PILLAI
|
March 19, 2018 |
|
RAJAN, S/O. PAULOSE, MUTHIYANKAVU THOTTARIKATHU VEEDU Vs. STATE OF KERALA
|
July 20, 2018 |
|
RAJAN. P. AND OTHERS Vs. GANGADHARAN. K.V.
|
July 30, 2018 |
|
RAJAN @ RAJU Vs. THE SUB INSPECTOR OF POLICE
|
December 7, 2018 |
|
RAJANI K NAIR Vs. AUTHORIZED OFFICER THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
|
July 4, 2018 |
|
RAJANI K.U. Vs. STATE OF KERALA AND OTHERS
|
May 21, 2018 |
|
RAJANI R NAIR D/O RAJAPPAN NAIR Vs. SUJITH MADHAVAN S/O P K MADHAVAN
|
February 28, 2018 |
|
RAJANISH VIKRAM Vs. KERALA HEALTH RESEARCH AND WELFARE SOCIETY (KHRWS) AND OTHER
|
June 21, 2018 |
|
RAJASEKHARAN NAIR Vs. OMANA RADHAKRISHNAN
|
August 10, 2018 |
|
RAJASEKHARAN. V Vs. REGISTRAR OF BIRTHS AND DEATHS (HEALTH INSPECTOR)
|
November 1, 2018 |
|
RAJEESH O.V. Vs. THE REGIONAL TRANSPORT AUTHORITY
|
June 18, 2018 |
|
RAJEESH P.K. Vs. NEW INDIA ASSURANCE CO. LTD. KOZHIKODE
|
March 7, 2018 |
|
RAJEEV Vs. WELFARE FUND INSPECTOR, KERALA TODDY WORKERS WELFARE FUND BOARD AND OTHERS
|
February 15, 2018 |
|
RAJEEV Vs. KERALA FILM PRODUCERS ASSOCIATION
|
October 3, 2018 |
|
RAJEEV D Vs. SECRETARY CHOTTANIKARA GRAMA PANCHAYAT & ORS.
|
January 3, 2018 |
|
RAJEEV DEVARAJ EDITOR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 20, 2018 |
|
RAJEEV KOSHY ALIAS REJI K KOSHY Vs. STATE OF KERALA
|
March 16, 2018 |
|
RAJEEV THOMAS Vs. SHEEJA ANTONY
|
July 23, 2018 |
|
RAJEEV THOMAS S/O THOMAS Vs. HEEJA ANTONY W/O RAJEEV THOMAS
|
July 23, 2018 |
|
RAJEEV V K Vs. ADMINISTRATOR, GURUVAYUR DEVASWOM
|
April 11, 2018 |
|
RAJEEVAN Vs. STATE OF KERALA
|
July 6, 2018 |
|
RAJEEVAN V N Vs. CENTRAL TAX OFFICER -1 CIRCLE
|
February 21, 2018 |
|
RAJENDRA PRASAD DHAKA Vs. DIRECTOR GENERAL, CISF HEADQUARTERS
|
February 5, 2018 |
|
RAJENDRA PRASAD K Vs. B B SHANAVAS
|
June 5, 2018 |
|
RAJENDRA VARMA K Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD REPRESENTED BY ITS GENERAL MANAGER
|
July 5, 2018 |
|
RAJENDRAN Vs. RAJAN
|
June 19, 2018 |
|
RAJENDRAN @ GAS RAJENDRAN Vs. STATE OF KERALA
|
May 28, 2018 |
|
RAJENDRAN K @ THRIDANDY SWAMY SRI CHAITHANYA DAS BHARATHI MAHRAJ Vs. STATE OF KERALA
|
March 12, 2018 |
|
RAJENDRAN PILLAI Vs. SETHUNATHA SARMA
|
September 5, 2018 |
|
RAJENDRAN S R Vs. NISHITHA P
|
July 23, 2018 |
|
RAJENDRAN S/O SIDASIVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
January 16, 2018 |
|
RAJESH Vs. LINSA
|
July 27, 2018 |
|
RAJESH Vs. ABHIJITH AND OTHERS
|
July 9, 2018 |
|
RAJESH Vs. DISTRICT COLLECTOR
|
October 22, 2018 |
|
RAJESH Vs. SHIBU
|
March 20, 2018 |
|
RAJESH Vs. SUB INSPECTOR OF POLICE PARAPPANANGADI POLICE STATION
|
November 9, 2018 |
|
RAJESH DEWAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
June 28, 2018 |
|
RAJESH J.POTTY Vs. TRAVANCORE DEVASWOM BOARD
|
October 12, 2018 |
|
RAJESH JOHN Vs. MUTHOOT VEHICLE AND ASSET FINANCE LIMITED
|
August 1, 2018 |
|
RAJESH K.S. Vs. ALEX C.CHANDY AND OTHERS
|
October 31, 2018 |
|
RAJESH K.V Vs. DISTRICT COLLECTOR, KANNUR
|
September 4, 2018 |
|
RAJESH KUMAR Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.,
|
June 20, 2018 |
|
RAJESH KUMAR O V Vs. KERALA STATE ELECTRICITY BOARD LTD
|
March 20, 2018 |
|
RAJESH P.R @ GOPAN Vs. STATE OF KERALA
|
September 14, 2018 |
|
RAJESH PANANGAD Vs. STATE OF KERALA
|
November 16, 2018 |
|
RAJESH R. Vs. THE REVENUE DIVISIONAL OFFICER AND MAINTENANCE AND WELFARE OF PARENTS AND SENIOR CITIZENS TRIBUNAL
|
September 26, 2018 |
|
RAJESH T.K Vs. NEW INDIA ASSURANCE CO. LTD.
|
April 11, 2018 |
|
RAJESH, S/O HARIDASAN Vs. STATE OF KERALA
|
September 27, 2018 |
|
RAJESH, S/O K K RAGHAVAN Vs. STATE OF KERALA
|
March 12, 2018 |
|
RAJESHKUMAR @ RAJESH Vs. THE STATE OF KERALA
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November 5, 2018 |
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RAJESHKUMAR T K Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 8, 2018 |
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RAJESWARI Vs. DISTRICT GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY, ERNAKULAM DISTRICT AND OTHERS
|
May 24, 2018 |
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RAJESWARI. M Vs. STATE OF KERALA
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January 10, 2018 |
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RAJI MADHUSUDHANAN Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD
|
July 3, 2018 |
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RAJI MATHEW Vs. DIRECTORATE OF MINING AND GEOLOGY
|
February 20, 2018 |
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RAJI MOHAN Vs. AJI. A.S
|
September 27, 2018 |
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RAJI S. Vs. REJI GEORGE AND OTHERS
|
June 12, 2018 |
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RAJIV D. TALREJA AND OTHER Vs. STATE OF KERALA
|
November 1, 2018 |
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RAJU Vs. STATE REPRESENTED BY PUBLIC PROSECUTOR
|
October 24, 2018 |
|
RAJU Vs. STATE OF KERALA
|
June 25, 2018 |
|
RAJU Vs. STATE
|
July 23, 2018 |
|
RAJU Vs. NATIONAL INSURANCE CO. LTD. BRANCH OFFICE
|
February 23, 2018 |
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RAJU AMBALAPPATTIL, S/O. CHANGAN Vs. THE MALABAR DEVASWOM BOARD AND OTHERS
|
February 9, 2018 |
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RAJU AND ORS. Vs. STATE OF KERALA
|
March 15, 2018 |
|
RAJU AND OTHERS Vs. PRAJITHA
|
June 28, 2018 |
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RAJU AUGUSTINE Vs. STATE OF KERALA
|
February 9, 2018 |
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RAJU K.S. Vs. THE JOINT REGISTRAR (GENERAL) CO
|
February 21, 2018 |
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RAJU M KOSHY Vs. KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVAN
|
May 30, 2018 |
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RAJU MALLIYATH S/O LATE M G NARAYANAN NAIR Vs. P H NASSAR S/O HASSAN RAVUTHAR
|
July 31, 2018 |
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RAJU MATHAI @ RAJU Vs. BINU JOSE
|
June 5, 2018 |
|
RAJU SEBASTIAN Vs. UNION OF INDIA
|
October 10, 2018 |
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RAJULESH SAIMON S/O RAJINOLD VINCENT Vs. NEVIA TOLMA SOLOMON D/O SOLOMON
|
July 18, 2018 |
|
RAKHEEB Vs. DISTRICT COLLECTOR, ERNAKULAM
|
July 18, 2018 |
|
RAKHI Vs. STATE OF KERALA
|
February 27, 2018 |
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RAKHI. M.NAIR & ORS. Vs. DEVAN & ORS.
|
March 5, 2018 |
|
RAM KUMAR Vs. TRAVANCORE DEVASWOM BOARD AND ANOTHERS
|
March 28, 2018 |
|
RAMA BHASKARAN Vs. KERALA STATE ELECTION COMMISSION
|
February 28, 2018 |
|
RAMACHANDRA RAJA Vs. STATE OF KERALA
|
March 19, 2018 |
|
RAMACHANDRAN Vs. STATE REPRESENTED BY FOREST RANGE OFFICE
|
September 5, 2018 |
|
RAMACHANDRAN Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR
|
April 5, 2018 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
November 9, 2018 |
|
RAMACHANDRAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
November 21, 2018 |
|
RAMACHANDRAN G.R. S/O A. RAVEENDRANATH Vs. STATE OF KERALA
|
March 23, 2018 |
|
RAMACHANDRAN K.P. Vs. DISTRICT REGISTRAR (GENERAL) AND ORS.
|
July 3, 2018 |
|
RAMACHANDRAN NAIR K P S/O K PRABHAKARAN NAIR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 6, 2018 |
|
RAMACHANDRAN T.K Vs. THE SECRETARY
|
November 1, 2018 |
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RAMADASAN E. Vs. THE STATE OF KERALA AND OTHERS
|
June 11, 2018 |
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RAMAKRISHNA BABU S/O RAMAKRISHNAN Vs. FOUSIYA W/O ABDUL KALAM AZAD
|
July 13, 2018 |
|
RAMAKRISHNA PILLA Vs. STATE OF KERALA
|
September 27, 2018 |
|
RAMAKRISHNAN Vs. THE STATE TRSNSPORT AUTHORITY
|
September 26, 2018 |
|
RAMAKRISHNAN Vs. MRINALINI
|
June 12, 2018 |
|
RAMAKRISHNAN ACHARI Vs. SASIKALA S.
|
November 1, 2018 |
|
RAMAKRISHNAN PILLAI Vs. THE AUTHORISED OFFICER
|
February 8, 2018 |
|
RAMAKRISHNAN, S/O. SARAVANAN Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
March 6, 2018 |
|
RAMAN @ RAMACHANDRAN Vs. STATE OF KERALA
|
November 14, 2018 |
|
RAMAN AND ORS . Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM 695001 AND ORS.
|
December 3, 2018 |
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RAMAN NAMBEESAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
RAMAN S/O GOVINDAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
|
April 12, 2018 |
|
RAMAN, S/O.MAYAPPAN Vs. STATE OF KERALA
|
September 26, 2018 |
|
RAMANI W/O GANGADHARAN, SHANMUGHA VILASAM Vs. PEETHAMBHARAN S/O PAPPAN
|
January 22, 2018 |
|
RAMANKUTTY Vs. ANU P CHANDRAN
|
February 14, 2018 |
|
RAMAR S/O RETNASWAMY Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO REVENUE
|
July 10, 2018 |
|
RAMEES Vs. ANSEERA
|
November 7, 2018 |
|
RAMESAN P. CHAIRMAN Vs. T.ASOKAN
|
October 16, 2018 |
|
RAMESAN, KAMBIVALAPPIL, IRINGAL AMSOM, AYANIKKAD DESOM Vs. STATE OF KERALA
|
April 9, 2018 |
|
RAMESH Vs. STATE OF KERALA
|
September 5, 2018 |
|
RAMESH AND ANOTHER Vs. MANI, S/O. VASUDEVAN
|
June 18, 2018 |
|
RAMESH BABU Vs. DISTRICT COLLECTOR
|
June 4, 2018 |
|
RAMESH CHENNITHALA Vs. THE STATE OF KERALA
|
October 15, 2018 |
|
RAMESH P.K. Vs. THRISSUR DISTRICT CO
|
April 27, 2018 |
|
RAMESH T.T S/O.THANKAPPAN Vs. C.C. VILLIAM VARGHESE AND OTHERS
|
March 8, 2018 |
|
RAMESHAN Vs. STATE OF KERALA
|
March 27, 2018 |
|
RAMLA Vs. KABEER AND OTHERS
|
March 22, 2018 |
|
RAMLA ASHRAF Vs. HDFC BANK LIMITED
|
March 19, 2018 |
|
RAMLATH N M Vs. SECRETARY TO GOVT GENERAL EDUCATION DEPARTMENT
|
May 24, 2018 |
|
RAMLATH V Vs. STATE OF KERALA REPRESENTED BY SECRETARY, DEPARTMENT OF INDUSTRIES
|
July 11, 2018 |
|
RAMPRASAD S/O LATE THIRUVENKITAM Vs. PARAMEWARAN S/O PAZHANI
|
July 5, 2018 |
|
RAMYA ANTONY Vs. STATE OF KERALA AND OTHERS
|
February 14, 2018 |
|
RAMYA RAJ Vs. GURUVAYOOR DEVASWOM BOARD DEVASWOM BOARD
|
February 6, 2018 |
|
RANGARAJ @ RANGAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
March 7, 2018 |
|
RANI JOHN Vs. KALAMASSERRY MUNICIPALITY KALAMASSERRY, ERNAKULAM
|
October 10, 2018 |
|
RANI, M.J. KALATHIVEEDU Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
|
RANJINI M.C. Vs. STATE OF KERALA AND OTHERS
|
February 19, 2018 |
|
RANJIT KUMAR AND OTHERS Vs. PAPPY PAPPY AND OTHERS
|
June 6, 2018 |
|
RANJITH P S/O GOVINDANKUTTY NAIR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 9, 2018 |
|
RANJITH P., S/O. GOVINDANKUTTY NAIR Vs. STATE OF KERALA AND OTHERS
|
January 9, 2018 |
|
RANJITH. G., Vs. STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
RAPPAI Vs. LONAPPAN
|
July 12, 2018 |
|
RASEENA Vs. ABDUL NASAR A.K.
|
October 30, 2018 |
|
RASHEED Vs. STATE OF KERALA
|
May 21, 2018 |
|
RASHEED AND OTHERS Vs. STATE OF KERALA AND ANR.
|
April 4, 2018 |
|
RASHEED K P Vs. NATIONAL INSURANCE CO LTD , KOZHIKODE
|
February 14, 2018 |
|
RASHEED T.E. Vs. SPECIAL DEPUTY TAHSILDAR, (REVENUE RECOVERY), KERALA STATE FINANCIAL ENTERPRISES(KSFE) LTD. AND ANOTHER
|
April 9, 2018 |
|
RASHEED, S/O MOHAMMED Vs. STATE OF KERALA
|
February 14, 2018 |
|
RASHEED, S/O.SAIDALAVI Vs. THE STATE OF KERALA
|
February 15, 2018 |
|
RASHEEDA D/O V K KOCHU MOHAMMED AND W/O K A ABDUL RAHIM Vs. BHARAT PETROLEUM CORPORATION LTD
|
February 9, 2018 |
|
RASHEEDA D/O. MOIDEEN KOYA Vs. RAJESH AND ORS.
|
January 16, 2018 |
|
RASHIYA Vs. RASHEED
|
September 4, 2018 |
|
RASHTRIYA SANSKRIT SANSTHAN Vs. V SATHIAVATHY
|
June 1, 2018 |
|
RATHEESH Vs. STATE OF KERALA
|
January 25, 2018 |
|
RATHEESH AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 13, 2018 |
|
RATHEESH K Vs. STATE OF KERALA
|
September 17, 2018 |
|
RATHEESH KUMAR & ORS. Vs. DEVI CHANDRAN
|
March 23, 2018 |
|
RATHEESH NA AND ORS. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
|
April 27, 2018 |
|
RATHEESH P.R., S/O. RAVEENDRAN Vs. STATE OF KERALA AND OTHERS
|
February 16, 2018 |
|
RATHEESH PROPRIETOR, KBM AGENCIES Vs. SECRETARY TAXES, GOODS & SERVICE TAX DEPARTMENT
|
July 17, 2018 |
|
RATHEESH S/O. C.M. RAGHAVAN AND OTHERS Vs. A.M. CHACKO S/O. MATHAI AND OTHERS
|
October 4, 2018 |
|
RATHEESHKUMAR Vs. STATE OF KERALA
|
June 6, 2018 |
|
RATHEESHKUMAR @ BABU Vs. STATE OF KERALA
|
January 5, 2018 |
|
RATHEESHKUMAR AND OTHER Vs. STATE OF KERALA
|
July 30, 2018 |
|
RATNAMMA, W/O. LATE VELAYUDHAN AND OTHERS Vs. BALAKRISHNAN, S/O. KELU NAMBIAR, ANJUKUNNU P.O,CHERUKATTOOR,MANANTHAWADY AND OTHERS
|
June 13, 2018 |
|
RAVEENDRA Vs. CHANDRAVATHY
|
September 17, 2018 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
February 6, 2018 |
|
RAVEENDRAN Vs. STATE OF KERALA REPRESENTED BY THE SUB INSPECTOR OF POLICE,, PATHANAMTHITTA & ORS.
|
May 25, 2018 |
|
RAVEENDRAN PILLAI Vs. THE STATE OF KERALA
|
October 22, 2018 |
|
RAVEENDRAN PILLAI Vs. THE SECRETARY
|
September 10, 2018 |
|
RAVEENDRAN S/O ACHUTHAN Vs. ALIYAR S/O ANTHRU
|
July 25, 2018 |
|
RAVEENDRAN V P Vs. STATE OF KERALA
|
July 23, 2018 |
|
RAVEENDRAN, S/O.YOHANNAN Vs. STATE OF KERALA
|
August 1, 2018 |
|
RAVEENDRAN. R. Vs. THE BRANCH MANAGER
|
November 22, 2018 |
|
RAVEENDRANATH K Vs. KERALA LOK AYUKTHA
|
August 1, 2018 |
|
RAVEENDRANATHAN PRABHA Vs. ENFORCEMENT OFFICER EMPLOYEES PROVIDENT FUNDS
|
January 12, 2018 |
|
RAVI Vs. STATE
|
October 30, 2018 |
|
RAVI Vs. THE STATE OF KERALA
|
November 7, 2018 |
|
RAVI NAMBOOTHIRI Vs. K.A. BAIJU AND OTHERS
|
October 30, 2018 |
|
RAVI PARAMESWARAN PILLAI Vs. ASSISTANT STATE TAX OFFICER
|
February 15, 2018 |
|
RAVI S/O LATE CHOMA Vs. STATE OF KERALA
|
July 13, 2018 |
|
RAVI VARMA Vs. MAHESH S/O RADHAKRISHNAN
|
June 7, 2018 |
|
RAVI. P.T. Vs. STATE OF KERALA
|
April 9, 2018 |
|
RAVIKUMAR,S/O.ANPULLANATHAN Vs. STATE
|
September 27, 2018 |
|
RAVINDARAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
January 11, 2018 |
|
RAVINDRAN K.M. Vs. STATE OF KERALA
|
December 12, 2018 |
|
RAVINDRAN K.S. & ORS. Vs. STATE OF KERALA & ORS.
|
May 31, 2018 |
|
RAVINDRAN P R Vs. LAKSHMI
|
August 30, 2018 |
|
RAVINDRAN.M.N Vs. THE STATE ELECTION COMMISSION KERALA
|
November 28, 2018 |
|
RAVINDRANATHAN V.K. Vs. STATE OF KERALA AND OTHERS
|
March 19, 2018 |
|
RAYANKUTTY Vs. THE SALE OFFICER, PERINTHALMANNA CO
|
February 22, 2018 |
|
RAYEES P Vs. STATE OF KERALA
|
November 5, 2018 |
|
RAZA M FAZAL Vs. STATE OF KERALA
|
February 26, 2018 |
|
RAZEENA BEEVI, W/O HABEED MUHAMMED Vs. KASSIM RAWTHAR
|
July 13, 2018 |
|
RAZIK ALI Vs. STATE OF KERALA
|
November 1, 2018 |
|
REBY Vs. P.L. FRANCIS AND OTHERS
|
June 6, 2018 |
|
RECENTLY IN INDIAN YOUNG LAWYERS Vs. STATE
|
November 27, 2018 |
|
REEJA LATHA Vs. UNION OF INDIA
|
September 18, 2018 |
|
REENA Vs. KURIACHIRA SERVICE CO
|
February 27, 2018 |
|
REENA @ MARY AND ANOTHER Vs. MOHAN PILLAI AND OTHERS
|
January 10, 2018 |
|
REENA ENGINEERS AND CONTRACTORS PVT LTD Vs. KERALA WATER AUTHOIRTY JALABHAVAN
|
June 7, 2018 |
|
REENA ENGINEERS AND CONTRACTORS PVT. LTD. Vs. KERALA WATER AUTHOIRTY AND OTHERS
|
June 7, 2018 |
|
REENA GIGI Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 11, 2018 |
|
REENA JACOB Vs. THE STATE OF KERALA AND OTHERS
|
July 5, 2018 |
|
REENA MATHEW AND ANOTHER Vs. THE STATE OF KERALA AND OTHERS
|
March 26, 2018 |
|
REENA MATHEW AND ORS. Vs. STATE OF KERALA
|
May 31, 2018 |
|
REESHAL Vs. STATE OF KERALA
|
October 15, 2018 |
|
REETHA Vs. THE SUB INSPECTOR OF POLICE, IRINJALAKUDA POLICE STATION
|
January 31, 2018 |
|
REGHU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
October 25, 2018 |
|
REGHUKUMAR Vs. STATE OF KERALA
|
December 6, 2018 |
|
REGHUNANDANAN, S/O. AMBAT ACHUTHA MENON Vs. THE STATE OF KERALA
|
June 7, 2018 |
|
REGHUNATHAN Vs. STATE OF KERALA
|
February 16, 2018 |
|
REGHUNATHAN NAIR.C Vs. THE KOLLAM MUNICIPAL CORPORATION COUNCIL
|
October 10, 2018 |
|
REGHUNATHAN P K Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY (HOME)
|
February 27, 2018 |
|
REGHUNATHAN PALLIYAL Vs. STATE OF KERALA AND ORS.
|
June 18, 2018 |
|
REGI S/O. YOHANNAN Vs. JOYAL S/O. THOMAS
|
May 23, 2018 |
|
REGINA VARGHESE AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
July 16, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. ALAMPALLY BROTHERS LTD
|
March 13, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. C T FRANCIS S/O THOMA
|
July 13, 2018 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SREE UTHRADAM THIRUNAL HOSPITAL PATTOM
|
September 14, 2018 |
|
REGIONAL TRANSPORT AUTHORITY, ERNAKULAM, REP BY ITS SECRETARY Vs. JACOB N L
|
August 6, 2018 |
|
REGIONAL TRANSPORT OFFICER Vs. P.J. BABU PONMANKAL HOSUE
|
June 1, 2018 |
|
REGISTERING AUTHORITY, KANNUR Vs. C H MUNEER
|
March 21, 2018 |
|
REGISTRAR (GENERAL) Vs. BEENA C.K.
|
April 9, 2018 |
|
REHABILITATION PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2018 |
|
REHIM Vs. STATE OF KERALA
|
June 27, 2018 |
|
REJANI C R D/O REMA DEVI Vs. SUDHEESH KUMAR S S/O C SIVANANDAN
|
March 2, 2018 |
|
REJEESH MAROLI JUNIOR PROJECT COMMISSIONER Vs. STATE OF KERALA
|
July 11, 2018 |
|
REJEESH T.K AND OTHERS Vs. DIVYA AND OTHERS
|
January 22, 2018 |
|
REJENDRAN NAIR @ RAJAN Vs. LOKANATH BEHERA
|
June 4, 2018 |
|
REJI BABY Vs. MRS. SUBI MARY AND OTHERS
|
October 26, 2018 |
|
REJI JOSE Vs. COMMERCIAL TAX OFFICER PALA AND OTHER
|
October 26, 2018 |
|
REJI KURIAN Vs. STATE TAX OFFICER, GOODS & SERVICE TAXES
|
February 6, 2018 |
|
REJI MATHEW Vs. THOMAS VARGHESE, S/O LATE VARGHESE
|
August 8, 2018 |
|
REJI T C Vs. STATE OF KERALA DEPARTMENT OF CO-OPERATIVE
|
March 26, 2018 |
|
REJIKUMAR K T Vs. MAHATMA GANDHI UNIVERSITY
|
March 21, 2018 |
|
REJILAL T.S. Vs. THE PRINCIPAL CHIEF CONSERVATOR
|
October 8, 2018 |
|
REJIMON P.S. AND ANR. Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANR.
|
March 21, 2018 |
|
REKHA K.B. AND OTHERS Vs. KERALA STATE HANDICRAFT APEX SOCIETY LTD. AND OTHERS
|
February 26, 2018 |
|
REKHA L Vs. REGISTRAR OF CO-OPRATIVE SOCIETIES
|
January 4, 2018 |
|
REKHA M SASIDHARAN Vs. A K SASIDHARAN
|
November 14, 2018 |
|
REKHA U MENON Vs. VICE-CHANCELLOR
|
December 19, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MARY THOMAS
|
July 12, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. MERCY JACOB
|
February 21, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD Vs. RAMACHANDRAN NAIR
|
April 4, 2018 |
|
RELIANCE GENERAL INSURANCE CO LTD REPRESENTED BY I Vs. USHAKUMARI
|
April 10, 2018 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. AKHILA NASRIN (MINOR), D/O. LATE MUJEEB
|
May 23, 2018 |
|
RELIANCE HOME FINANCE LIMITED Vs. ALAPATT WATCHES PIONEER TOWERS
|
March 6, 2018 |
|
RELIANCE HOME FINANCE LIMITED Vs. SUB REGISTRAR PERUMBAVOOR
|
November 5, 2018 |
|
RELSHAN K A Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
March 15, 2018 |
|
REMA DEVI Vs. THE STATE OF KERALA
|
July 26, 2018 |
|
REMADEVI M S Vs. INSPECTOR OF POLICE VAIKOM POLICE STATION
|
July 13, 2018 |
|
REMANI AND OTHERS Vs. NATIONAL INSURANCE COMPANY LTD.
|
January 9, 2018 |
|
REMIA MATHEW OFFICE ASSISTANT, THE VEGETABLE AND FRUIT PROMOTION COUNCIL Vs. THE VEGETABLE AND FRUIT PROMOTION COUNCIL, KERALAM AND OTHERS
|
January 23, 2018 |
|
REMYA P R Vs. UNIVERSITY OF CALICUT, REP BY REGISTRAR
|
April 12, 2018 |
|
REMYA P R Vs. UNIVERSITY OF CALICUT, REPRESENTED BY REGISTRAR
|
June 21, 2018 |
|
REMYA UNNIKRISHNAN Vs. RAJEESH
|
July 11, 2018 |
|
RENCHU OOMMEN Vs. PATHANAMTHITTA MUNICIPALITY
|
November 7, 2018 |
|
RENESH. K Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
|
March 12, 2018 |
|
RENI KRISHNAN @ KANNAN S/O RADHAKRISHAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 5, 2018 |
|
RENJAN M., S/O. MUTHAYYAN CHETTIYAR Vs. KERALA VANIKA VAISYA SANGAM AND OTHERS
|
January 30, 2018 |
|
RENJI LAL DAMODARAN Vs. STATE TAX OFFICER
|
August 6, 2018 |
|
RENJIT, S/O.MACHINGAL GOPI Vs. STATE OF KERALA
|
September 26, 2018 |
|
RENJITH Vs. INDIAN OIL CORPORATION LIMITED
|
June 5, 2018 |
|
RENJITH Vs. INDIAN OIL CORPORATION LIMITED, PANAMPALLY AVENUE, PANAMPALLY NAGAR
|
July 24, 2018 |
|
RENJITH Vs. PEZHUMTHURUTHU OTTAPLAVILA SREEBHADRA DEVI TEMPLE
|
March 1, 2018 |
|
RENJITH . K . C Vs. THE DISTRICT COLLECTOR ERNAKULAM DISTRICT, CIVIL STATION, KAKKANAD, ERNAKULAM - 682 030. AND ORS.
|
December 7, 2018 |
|
RENJITH AMBADI Vs. THE STATE OF KERALA
|
November 5, 2018 |
|
RENJITH AND ORS. Vs. STATE OF KERALA
|
March 19, 2018 |
|
RENJITH C. Vs. THE CORPORATION OF THRISSUR
|
September 10, 2018 |
|
RENJITH M.V. Vs. STATE OF KERALA
|
September 19, 2018 |
|
RENJITH MAMBARATH Vs. STATE OF KERALA
|
October 11, 2018 |
|
RENJITH, S/O NANDAKUMAR Vs. STATE OF KERALA
|
March 14, 2018 |
|
RENO VARGHESE, S/O VARGHESE SCARIA Vs. MUSTHAFA, S/O ABOOBACKER
|
June 26, 2018 |
|
RENSE GEORGE @ RENSE VARKEY Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
July 17, 2018 |
|
RENU SUSAN THOMAS Vs. THE CHAIRPERSON
|
June 29, 2018 |
|
RENUKA KUMARI Vs. SANTHOSH KUMARI
|
July 19, 2018 |
|
RENY RAJAN @ RENY GEORGE Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
February 14, 2018 |
|
RESHIN NIYAS K.U. Vs. THE REGIONAL TRANSPORT AUTHORITY
|
November 2, 2018 |
|
RESHITH JOHNSON Vs. NEEMA SANTHOSH THARAKAN
|
March 29, 2018 |
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RESHMA A.S Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
October 1, 2018 |
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RESHMA RAJESH Vs. THE HEADMASTER, GOVT. LOWER PRIMARY GIRLS SCHOOL, PATHANAMTHITTA
|
November 5, 2018 |
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RESHMA T.A Vs. STATE OF KERALA
|
November 1, 2018 |
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RESHMI L R Vs. CENTRAL BOARD OF SECONDARY EDUCATION, REPRESENTED BY ITS CHAIRMAN, SIKSHA SADAN
|
July 20, 2018 |
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RETHEESH KUMAR. R. Vs. THE STATE OF KERALA AND OTHERS
|
April 12, 2018 |
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RETHI KUMARI W/O LATE PURUSHOTHAMAN Vs. DISTRICT POLICE CHIEF KOLLAM RURAL
|
February 16, 2018 |
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RETNAMMA Vs. MUSTAFA
|
February 26, 2018 |
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RETNAMMA NARAYANAN Vs. UNION OF INDIA
|
July 20, 2018 |
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REV. DR. GEEVARGHESE KUTTIYIL Vs. STATE OF KERALA AND OTHERS
|
June 7, 2018 |
|
REV. FR. DR. MATHEW VAZHAYIL DIRECTOR Vs. UNIVERSITY OF CALICUT AND OTHERS
|
June 13, 2018 |
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REV. FR. JOB MATHEW AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 25, 2018 |
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REV.FR.SONY VARGHESE Vs. STATE OF KERALA
|
July 11, 2018 |
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REVATHI MOHAN Vs. STATE OF KERALA
|
January 12, 2018 |
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REVI Vs. SOBHANA
|
September 26, 2018 |
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REVIVE CONSTRUCTION COMPANY (INDIA) PVT. LTD. Vs. STATE OF KERALA AND OTHERS
|
March 5, 2018 |
|
REYNOLD MENDEZ Vs. M/S. TATA TEA LTD.
|
September 27, 2018 |
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RIJESH JOSEPH Vs. STATE OF KERALA
|
October 9, 2018 |
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RIJO GEORGE Vs. STATE OF KERALA
|
November 2, 2018 |
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RINCY Vs. SOBHANA M.V
|
October 17, 2018 |
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RINCY ROJI Vs. C
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January 18, 2018 |
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RINCY VARGHESE W/O LATE ANISH VARGHESE OOMMEN Vs. ALICE OMMEN M/O LATE ANISH VARGHESE OOMMEN
|
February 21, 2018 |
|
RINILRAJ RAJU Vs. DEPARTMENT OF REGISTRATION, REPRESENTED BY ITS INSPECTOR GENERAL AND OTHER
|
October 31, 2018 |
|
RIYA Vs. ALBIN VARGHESE
|
February 23, 2018 |
|
RIYAS Vs. SIRAJUDHEEN
|
November 1, 2018 |
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RIYAS AND OTHERS Vs. STATE OF KERALA THROUGH THE STATION HOUSE OFFICER, KOTTIYAM POLICE STATION, KOLLAM DISTRICT, REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
October 24, 2018 |
|
ROADS & BRIDGES DEVELOPMENT CORPORATION, OF KERALA LIMITED Vs. ASST COMMISSIONER OF INCOME TAX, CIRCLE
|
July 6, 2018 |
|
ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA LTD Vs. K S & COMPANY
|
January 17, 2018 |
|
ROGER. T.S. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 26, 2018 |
|
ROHITH JOHN Vs. GOVERNMENT OF INDIA
|
June 21, 2018 |
|
ROHITHA P Vs. NIRMITHI KENDRA KOZHIKODE
|
June 12, 2018 |
|
ROJI GEORGE S/O GEORGE Vs. EAST INDIA TRANSPORT AGENCY
|
March 7, 2018 |
|
ROMAN GILBERT Vs. GEETHA NARAYANAN
|
September 3, 2018 |
|
RONY Vs. STATE OF KERALA
|
November 5, 2018 |
|
ROOPAMOL AND ANOTHER Vs. JOSHUA
|
October 30, 2018 |
|
ROSAMMA JOSHY Vs. STATE OF KERALA
|
July 5, 2018 |
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ROSE JOSE ANDREWS Vs. CORPORATION OF KOCHI
|
August 2, 2018 |
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ROSEY HOUSE BOATS Vs. STATE OF KERALA
|
March 22, 2018 |
|
ROSHIN DALAI Vs. STATE OF KERALA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND ANOTHER
|
May 25, 2018 |
|
ROSILY L Vs. MANAGER, FATHIMA MATHA NATIONAL COLLEGE, KOLLAM
|
May 23, 2018 |
|
ROSLIND JOHN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
|
January 23, 2018 |
|
ROY AND OTHERS Vs. STATE OF KERALA
|
October 9, 2018 |
|
ROY CHERIAN AND OTHER Vs. STATE OF KERALA AND OTHER
|
April 2, 2018 |
|
ROY CHERIAN, S/O CHERIYAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO DEPARTMENT OF REVENUE
|
July 2, 2018 |
|
ROY K.L. Vs. THE STATE OF KERALA
|
November 15, 2018 |
|
ROY M.D. @ JOB M.D. Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY
|
November 1, 2018 |
|
ROY MATHEW, S/O.MATHAI Vs. SHAJI SIMON
|
November 2, 2018 |
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ROY P.C Vs. ASHA GEORGE
|
September 5, 2018 |
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ROY SANDEEP SANKAR Vs. STATE OF KERALA
|
January 9, 2018 |
|
ROY SEBASTIAN Vs. STATE OF KERALA
|
July 6, 2018 |
|
ROY T T Vs. RAMAMANGALAM GRAMA PANCHAYATH
|
November 16, 2018 |
|
ROY THOMAS Vs. SILJI
|
July 20, 2018 |
|
ROY YOHANNAN Vs. DISTRICT COLLECTOR
|
August 2, 2018 |
|
ROY, S/O BABY Vs. STATE OF KERALA
|
July 13, 2018 |
|
ROY, S/O LATE JOSE, PERINJERI HOUSE Vs. JANCY, D/O AGNES ANTONY, KAPPUNGAL
|
June 6, 2018 |
|
ROY, S/O. JACOB Vs. STATE OF KERALA
|
September 28, 2018 |
|
ROYAL AGENCIES Vs. KAVALAKKATTU TRADERS
|
February 2, 2018 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. THE COMMISSIONER OF EXCISE & ORS.
|
June 5, 2018 |
|
ROYCE Vs. JIJI C JOHNSON
|
November 22, 2018 |
|
RT REV NOBLE PHILIP AMBALAVELIL (BISHOP) ANGLICAN CHURCH Vs. KERALA LOKAYUKTA
|
July 24, 2018 |
|
RT. REV. MOHAN MANORAJ (BISHOP) Vs. ASSISTANT EDUCATIONAL OFFICER AND OTHER
|
May 4, 2018 |
|
RUBBER BOARD, AND OTHERS Vs. SAFE CARE RUBBER PRODUCTS PVT. LTD. AND OTHERS
|
January 8, 2018 |
|
RUBIS THARAYIL Vs. ABDULLAKOYA HAJI
|
August 21, 2018 |
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RUDRAYANI DEVAKI Vs. A RAJESWARI
|
July 11, 2018 |
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RUGMINI Vs. K. ABOOBACKER, S/O. MOIDEEN
|
June 29, 2018 |
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RUGMINI Vs. PUSHPAVATHY, PERUVALLOOR DESOM
|
March 2, 2018 |
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RUGMINI AMMA Vs. BHAVANI AMMA
|
October 3, 2018 |
|
RUGMINI VASAVAN W/O LATE V K VASAVAN Vs. UNION OF INDIA
|
July 19, 2018 |
|
RUKMINI Vs. STATE OF KERALA
|
October 16, 2018 |
|
RUPESH K.P. AND ANOTHERS Vs. SMT. SATHY V
|
June 13, 2018 |
|
RUPESH K.P., SENIOR GRADE BINDER Vs. UNIVERSITY OF CALICUT
|
May 25, 2018 |
|
RUPESH RAVINDRAN Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY
|
February 23, 2018 |
|
RUPESH RAVINDRAN Vs. KERALA WATER AUTHORITY
|
July 2, 2018 |
|
S AHAMMED RAWTHER S/O SAHIB RAWTHER Vs. A ALAVUDHEEN CLASSIC SUPER MARKET
|
March 28, 2018 |
|
S BABU SUNDAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
April 3, 2018 |
|
S CHANDRAMANY Vs. TAHASILDAR TALUK OFFICE, KOLLAM
|
July 17, 2018 |
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S GOPINATH Vs. CENTRAL UNIVERSITY OF KERALA, REPRESENTED BY ITS R
|
May 25, 2018 |
|
S HARIKUMAR Vs. KERALA WATER AUTHORITY
|
November 23, 2018 |
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S JAYAPRAKASH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
July 5, 2018 |
|
S JAYAPRAKASH, PRESIDENT Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 3, 2018 |
|
S JOBI Vs. STATE OF KERALA REP BY SECRETARY
|
June 4, 2018 |
|
S K HAMZA HAJI Vs. PAYYANNUR MUNICIPALITY
|
July 25, 2018 |
|
S K SREEKUMAR, S/O SREENIVASAN Vs. STATE OF KERALA
|
July 2, 2018 |
|
S R KRISHNANKUTTY NAIR SON OF K N RAMAPILLAI Vs. STATE OF KERALA
|
July 23, 2018 |
|
S RAJENDRAN Vs. BEENA SARASAN
|
April 12, 2018 |
|
S S SABIMOL, D/O SUNDARESAN Vs. C AJITH BOSE, S/O N CHANDRA BOSE
|
March 23, 2018 |
|
S SASIKUMAR Vs. P K OMANA
|
November 26, 2018 |
|
S SATHEESH KUMAR Vs. SHYNIMOL G V
|
November 7, 2018 |
|
S SHANMUGHA SUNDARAM Vs. BHARAT SANCHAR NIGAM LTD
|
March 23, 2018 |
|
S SOBHANAKUMARI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 8, 2018 |
|
S SREEKANDAN NAIR Vs. P S LEELA
|
June 8, 2018 |
|
S SUBHACHANDHAR Vs. LAKSHMI SURESH
|
July 6, 2018 |
|
S SUBRAMANIAN Vs. DEPARTMENT OF FIRE & RESCUE SERVICE
|
July 17, 2018 |
|
S SYAM KUMAR Vs. QUILON DISTRICT CRICKET ASSOCIATION
|
January 3, 2018 |
|
S U ANANTHAKRISHNAN Vs. EVAN MARTIN
|
July 9, 2018 |
|
S UNNIKRISHNAN Vs. SECRETARY
|
January 5, 2018 |
|
S VEERAPUTHRAN S/O T SUBRAMANIAM Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA
|
January 11, 2018 |
|
S VIJAYAN Vs. KERALA AGRICULTURAL UNIVERSITY
|
March 19, 2018 |
|
S VINOD S/O SUKUMARAN Vs. CHAIRMAN, HEADLOD WORKERS WELFARE FUND BOARD THIRUVANANTHAPURAM DISTRICT COMMITTEE
|
July 6, 2018 |
|
S. BABU Vs. S. MOORTHY AND OTHER
|
March 21, 2018 |
|
S. BALAKRISHNA PILLAI & ORS. Vs. THE DISTRICT COLLECTOR, KOLLAM
|
May 21, 2018 |
|
S. BIJU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 24, 2018 |
|
S. GOPINATH AND OTHERS Vs. CENTRAL UNIVERSITY OF KERALA AND OTHERS
|
June 22, 2018 |
|
S. MANIKANTAN Vs. STATE OF KERALA
|
April 4, 2018 |
|
S. PRAVEEN Vs. STATE OF KERALA REP. BY DEPUTY SUPERINTENDENT OF POLICE, THODUPUZHA, IDUKKI DISTRICT
|
October 30, 2018 |
|
S. PREETHA D/O. SARALA Vs. MUNREOTHURUTHU GRAMA PANCHAYAT AND OTHERS
|
April 12, 2018 |
|
S. REMA Vs. VISWANATHAN AND OTHERS
|
April 10, 2018 |
|
S. REMAKUMARI, SECTION OFFICER(HIGHER GRADE)(FC&D) Vs. MAHATMA GANDHI UNIVERSITY AND OTHERS
|
March 12, 2018 |
|
S. SADASIVAN Vs. BHARATH SANCHAR NIGAM LTD. AND OTHERS
|
March 20, 2018 |
|
S. SURESH Vs. STATE OF KERALA & ORS.
|
March 15, 2018 |
|
S. USHA Vs. INDIRA
|
February 23, 2018 |
|
S. SHEEJA Vs. MAINTENANCE APPELLATE TRIBUNAL/DISTRICT COLLECTOR
|
November 14, 2018 |
|
S.ASHOK KUMAR Vs. STATE OF KERALA
|
November 2, 2018 |
|
S.B. JAYARAJ AND OTHERS Vs. THE ASSISTANT REGISTRAR OF CO
|
June 19, 2018 |
|
S.HARIKUMAR Vs. THE KERALA WATER AUTHORITY
|
November 2, 2018 |
|
S.M. SUDHEER Vs. STATE OF KERALA
|
February 27, 2018 |
|
S.P. M AUDITORIUM, PALLIMUKKU Vs. KERALA LOK AYUKTA
|
April 10, 2018 |
|
S.R. ABHILASH Vs. GEETHA S. NAIR AND OTHER
|
February 23, 2018 |
|
S.R. SENTHILKUMAR Vs. STATE OF KERALA
|
May 18, 2018 |
|
S.RADHAKRISHNAN NAIR Vs. THE DISTRICT POLICE CHIEF
|
November 28, 2018 |
|
S.RAMACHANDRAN ACHARI Vs. STATE OF KERALA
|
June 12, 2018 |
|
S.RAMESAN NAIR Vs. STATE OF KERALA
|
October 10, 2018 |
|
S.RUBY Vs. TRANSPORT COMMISSIONER TRANSPORT BHAVAN
|
September 27, 2018 |
|
S.S. THULASI RAJ Vs. STATE OF KERALA AND ORS.
|
January 22, 2018 |
|
S.SREEKUMAR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
November 9, 2018 |
|
S.SURESH KUMAR Vs. STATE OF KERALA
|
January 3, 2018 |
|
S.V.P. POOKOYA AND OTHERS Vs. LAKSHADWEEP STATE WAKF BOARD KAVARATTI AND OTHERS
|
October 29, 2018 |
|
SABA K M D/O PAREETH MAKKAR K Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
June 14, 2018 |
|
SABANA Vs. A.T. SYED AND ANR.
|
July 20, 2018 |
|
SABEER Vs. STATE OF KERALA
|
April 2, 2018 |
|
SABITHA BALAKRISHNAN ALIAS SABITHA RAJESH Vs. STATE OF KERALA
|
February 15, 2018 |
|
SABITHA RAMESHAN W/O RAMESHAN Vs. COMMISSIONER OF POLICE KOCHI CITY
|
August 7, 2018 |
|
SABITHA RIYAZ Vs. UNION OF INDIA
|
October 31, 2018 |
|
SABU Vs. STATE OF KERALA
|
February 8, 2018 |
|
SABU BABY, S/O. BABY Vs. DENNI A.V ANAMTHURITHY HOUSE AND ANR.
|
February 15, 2018 |
|
SABU JOSEPH Vs. SPECIAL SALES OFFICER / ARBITRATOR, INSPECTOR OF CO-OPERATIVE SOCIETIES
|
July 16, 2018 |
|
SABU P G Vs. REVENUE DIVSIONAL OFFICER
|
January 24, 2018 |
|
SABU P IDICULA Vs. SECRETARY, DEPARTMENT OF COMMERCE, MINISTRY OF COMMERCE AND INDUSTRY
|
July 18, 2018 |
|
SABU POTHOOR Vs. ARAKUZHA GRAMA PANCHAYAT
|
June 25, 2018 |
|
SABU THOMAS, DEPUTY GENERAL MANAGER (ON LEAVE) ASSET MANAGEMENT DEPARTMENT Vs. STATE OF KERALA AND OTHERS
|
June 8, 2018 |
|
SABU VARGHESE Vs. THE COCHIN PORT TRUST
|
September 26, 2018 |
|
SACHIN K S Vs. MAHATHMA GANDHI UNIVERSITY, KOTTAYAM
|
March 19, 2018 |
|
SACHIN NARAYANA PILLAI Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
April 10, 2018 |
|
SACHIN NARAYANA PILLAI Vs. STATE OF KERALA
|
April 10, 2018 |
|
SACHIN NARAYANAN PILLAI Vs. STATE OF KERALA
|
March 21, 2018 |
|
SACHITHANANDAN S P S/O PRABHAKARAN Vs. VICAR, ST SEBASTIAN CHURCH
|
August 10, 2018 |
|
SADANANDAN P.A., S/O APPUTTY Vs. GEETHA DEVI. I.P. AND OTHERS
|
June 11, 2018 |
|
SADASIVAN Vs. BHARAT SANCHAR NIGAM LTD.
|
January 25, 2018 |
|
SADASIVAN NAIR K.P., S/O. PRABHAKARAN NAIR. K.P. Vs. JOINT REGISTRAR (GENERAL)
|
February 21, 2018 |
|
SADIC MOHAMMED Vs. REGIONAL TRANSPORT OFFICER
|
January 25, 2018 |
|
SAFA STONE CRUSHER AGASTIAMOOZHI Vs. SECRETARY MUKKOM MUNICIPALITY
|
July 12, 2018 |
|
SAFA SYSTEM & SOLUTIONS Vs. STATION HOUSE OFFICER PALARIVATTOM POLICE STATION
|
June 1, 2018 |
|
SAFE HOMES DEVELOPERS PRIVATE LIMITED Vs. KANNUR MUNICIPALITY
|
August 3, 2018 |
|
SAFEEYA Vs. STATE OF KERALA
|
July 3, 2018 |
|
SAFEEYA, W/O ABU M I Vs. STATE OF KERALA
|
August 3, 2018 |
|
SAFIYA VILAHIPPILAN AND OTHERS Vs. ABDULLA
|
June 19, 2018 |
|
SAFOORA. K.P. Vs. STATE OF KERALA AND OTHERS
|
June 28, 2018 |
|
SAHAD P.S. AND OTHERS Vs. STATE OF KERALA
|
March 1, 2018 |
|
SAHADEVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
July 11, 2018 |
|
SAHANABI Vs. DR. K.J. THOMAS AND OTHERS
|
June 29, 2018 |
|
SAHIJA T. Vs. AJAYAN. V.
|
June 29, 2018 |
|
SAIBINNISHA W/O ABDUL VAHAB Vs. ABDUL VAHAB S/O MUHAMMED ISMAYIL
|
July 18, 2018 |
|
SAID MUHAMMAD M M Vs. VAZHAKKULAM GRAMA PANCHAYATH
|
November 9, 2018 |
|
SAIDALAVI S/O MAMMAD Vs. UNITED INDIA INSURANCE CO LTD
|
March 6, 2018 |
|
SAIDU Vs. TAHASILDAR
|
November 19, 2018 |
|
SAIFUDHEEN Vs. DEPUTY RANGE FOREST OFFICER AND OTHER
|
July 20, 2018 |
|
SAILAJA MADHUVANATH Vs. GOVERNMENT OF KERALA
|
January 19, 2018 |
|
SAILAJA MADHUVANATH Vs. GOVERNMENT OF KERALA
|
January 1, 2018 |
|
SAINABI U C, Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
|
March 27, 2018 |
|
SAINT GOBAIN INDIA PVT. LTD. Vs. UNION OF INDIA
|
July 11, 2018 |
|
SAINUDEEN Vs. SHAREEFA K M
|
July 16, 2018 |
|
SAINUDHEEN Vs. NISHITHA AND OTHERS
|
July 31, 2018 |
|
SAINUDHEEN @ KUNJUMON, S/O KUNJU MUHAMMED Vs. STATE OF KERALA
|
June 26, 2018 |
|
SAINUDHEEN M K S/O LATE KASIM SAHIB Vs. MOIDUTTY S/O KOYA
|
June 6, 2018 |
|
SAJAN Vs. STATE OF KERALA
|
November 21, 2018 |
|
SAJAN @ SREEJITH Vs. STATE OF KERALA
|
March 14, 2018 |
|
SAJAN C.VARGHESE AND OTHERS Vs. LEKHA THOMAS R. AND OTHERS
|
February 22, 2018 |
|
SAJAN P M Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
May 22, 2018 |
|
SAJAN P.M. S/O LATE MADHAVAN Vs. STATE OF KERALA AND OTHERS
|
February 2, 2018 |
|
SAJEEB M Vs. SEENA NARENDRAN
|
April 3, 2018 |
|
SAJEENA Vs. SHIBU AND ORS.
|
December 19, 2018 |
|
SAJEER Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO THE GOVERNMENT
|
October 26, 2018 |
|
SAJEER K.C S/O. HAMEED Vs. STATE OF KERALA
|
March 23, 2018 |
|
SAJEER S Vs. STATE OF KERALA
|
July 26, 2018 |
|
SAJEESH Vs. STATE OF KERALA
|
July 30, 2018 |
|
SAJEESH Vs. U K MANOJ KUMAR
|
May 30, 2018 |
|
SAJEESH KUMAR A. Vs. SUB INSPECTOR OF POLICE
|
September 5, 2018 |
|
SAJEEV @ KUNJUMON Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
|
May 29, 2018 |
|
SAJEEV G. Vs. UNION OF INDIA
|
December 17, 2018 |
|
SAJEEV GOPALAN Vs. STATE OF KERALA
|
January 3, 2018 |
|
SAJEEV KUMAR AND OTHERS Vs. THE SUB DIVISIONAL MAGISTRATE ALAPPUZHA AND OTHERS
|
February 27, 2018 |
|
SAJEEV KUMAR M R Vs. SUB DIVISIONAL MAGISTRATE
|
January 15, 2018 |
|
SAJEEV KUMAR P S S/O LATE SUKUMARAN NAIR Vs. STATE OF KERALA
|
June 14, 2018 |
|
SAJEEV KUMAR, S/O. KARUNAKARAN Vs. STATE OF KERALA
|
February 14, 2018 |
|
SAJEEV MATHEW Vs. COMMISSIONER OF CUSTOMS
|
March 8, 2018 |
|
SAJEEV MATHEW MANAGING PARTNER, UNITED METALS Vs. GOVINDAN NAIR AND OTHERS
|
July 13, 2018 |
|
SAJEEV S Vs. THE SUB INSPECTOR OF POLICE,VATTIYOORKAVU POLICE STATION
|
November 2, 2018 |
|
SAJEEV S/O SASIDHARAN Vs. STATE OF KERALA
|
July 16, 2018 |
|
SAJEEV SABASTIAN Vs. NATIONAL INSURANCE COMPANY LIMITED
|
February 7, 2018 |
|
SAJEEV VASUDEVAN Vs. SUB INSPECTOR OF POLICE AND OTHERS
|
July 19, 2018 |
|
SAJEEV.G.,S/O. (LATE) GOPALAKRISHNAN Vs. SECRETARY,KOZHENCHERRY GRAMA PANCHAYAT
|
October 9, 2018 |
|
SAJEEVAN Vs. PAULSON S/O.LATE GEORGE,RESIDING AT EARLIER AT CHIRAYATH HOUSE
|
February 28, 2018 |
|
SAJEEVAN S/O. GOPALAKURUP Vs. THE DIRECTOR GENERAL OF POLICE KERALA
|
June 20, 2018 |
|
SAJI Vs. REENA
|
July 27, 2018 |
|
SAJI Vs. SMITHA
|
February 2, 2018 |
|
SAJI @ GEORGE Vs. STATE OF KERALA
|
November 7, 2018 |
|
SAJI BASHEER S/O BASHEER Vs. CHIEF SECRETARY
|
February 16, 2018 |
|
SAJI CHAKKO S/O M A CHAKKO Vs. SMITHA THOMAS D/O THOMAS VARGHESE
|
July 13, 2018 |
|
SAJI M.R. Vs. STATE OF KERALA
|
December 6, 2018 |
|
SAJI P CHERIAN W/O T J GEORGE Vs. STATE OF KERALA REP BY ADDITIONAL CHIEF SECRETARY
|
January 17, 2018 |
|
SAJI PAUL & ORS. Vs. STATE OF KERALA & ORS.
|
February 14, 2018 |
|
SAJI S. Vs. COMMISSIONER
|
November 12, 2018 |
|
SAJI ULAHANNAN Vs. STATE OF KERALA AND OTHERS
|
June 4, 2018 |
|
SAJI VARGHESE Vs. KUNJUMOL GEORGE AND ORS.
|
February 28, 2018 |
|
SAJI YOHANNAN Vs. GEOLOGIST, MINING & GEOLOGY
|
July 10, 2018 |
|
SAJI. S. Vs. CATHOLIC SYRIAN BANK LTD. AND OTHERS
|
June 27, 2018 |
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SAJID A.K., S/O. A.K. ABDUL HAMEED Vs. KERALA PUBLIC SERVICE COMMISSION
|
April 9, 2018 |
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SAJIKUMAR Vs. STATE OF KERALA
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March 5, 2018 |
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SAJIL T DEVADAS Vs. HONEY SABU
|
October 26, 2018 |
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SAJIN KUMAR Vs. STATE OF KERALA
|
September 12, 2018 |
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SAJIN M. Vs. STATE OF KERALA
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November 1, 2018 |
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SAJIN P.K. Vs. STATE OF KERALA THROUGH STATION HOUSE OFFICER
|
September 4, 2018 |
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SAJIN S.S Vs. STATE OF KERALA
|
September 10, 2018 |
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SAJIN.N.M Vs. SECRETARY
|
December 10, 2018 |
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SAJITH AND OTHERS Vs. STATE OF KERALA
|
July 30, 2018 |
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SAJITH P A S/O ABOOBACKER Vs. DISTRICT COLLECTOR ERNAKULAM, KOCHI
|
April 3, 2018 |
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SAJITH THOMAS KOYICKAL Vs. THOMAS PHILIP
|
June 13, 2018 |
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SAJITHA Vs. VINODAN
|
March 22, 2018 |
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SAJITHA Vs. STATE OF KERALA
|
November 2, 2018 |
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SAJITHA AND OTHERS Vs. STATION HOUSE OFFICER, MATTANCHERY POLICE STATION AND OTHERS
|
October 24, 2018 |
|
SAJITHA K.U., W/O. MURALEEDHARAN Vs. STATE OF KERALA AND OTHERS
|
February 9, 2018 |
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SAJITHA M.K. Vs. RAJESH K.T.
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November 15, 2018 |
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SAJJAD, S/O.SHAMSUDEEN Vs. STATE OF KERALA
|
October 9, 2018 |
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SAJNA C. Vs. STATE OF KERALA
|
September 26, 2018 |
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SAJNA. M. Vs. STATE OF KERALA AND OTHERS
|
June 4, 2018 |
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SAJOSH K.V. Vs. STATE OF KERALA
|
September 5, 2018 |
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SAJU C. PRABHAKARAN Vs. SUB INSPECTOR OF POLICE VAZHAKULAM POLICE STATION, ERNAKULAM DISTRICT AND ANOTHER
|
April 2, 2018 |
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SAJU P. Vs. SREEVALSAN P & ORS.
|
February 5, 2018 |
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SAJU SAMGEETH E.M. SANSKRIT TEACHER Vs. THE STATE OF KERALA
|
January 10, 2018 |
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SAJU THOMAS Vs. SHAJI
|
January 25, 2018 |
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SAJU THOMAS S/O THOMAS Vs. SHEEJA W/O RAJEEV THOMAS
|
March 2, 2018 |
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SAJU THRUTHIKUNNEL Vs. EXCISE COMMISSIONER
|
July 16, 2018 |
|
SAJURAJ Vs. THOMAS GEORGE MUTHOOT
|
March 23, 2018 |
|
SAJURAJ Vs. THOMAS GEORGE MUTHOOT
|
September 27, 2018 |
|
SAKEER HUSSAIN Vs. STATE OF KERALA
|
July 17, 2018 |
|
SAKKEER HUSSAIN Vs. SAINABHA V.P. AND ORS.
|
June 26, 2018 |
|
SAKTHIDAS S/O RADHAKRISHNAN Vs. STATE OF KERALA
|
October 25, 2018 |
|
SAKULHAMEED Vs. DAVIS P.L.
|
February 21, 2018 |
|
SALEEM Vs. S. MURALI AND OTHERS
|
January 31, 2018 |
|
SALEEM Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
July 4, 2018 |
|
SALEENA BEEVI Vs. STATE OF KERALA
|
July 2, 2018 |
|
SALEENA KAKKATTUCHALI Vs. THE STATE OF KERALA
|
January 22, 2018 |
|
SALEENA P.K Vs. POWER GRID CORPORATION OF INDIA LIMITED AND ORS.
|
April 12, 2018 |
|
SALEESH K S Vs. STATE OF KERALA
|
January 8, 2018 |
|
SALI ALIAS ANNAMMA, W/O. JAMES Vs. DISTRICT COLLECTOR, KOZHIKODE AND OTHERS
|
January 16, 2018 |
|
SALI G Vs. STATE OF KERALA
|
January 8, 2018 |
|
SALI, S/O.ABDUL KHADAR Vs. BRANCH MANAGER, THE RELIANCE GENERAL INSURANCE CO.LTD.
|
July 2, 2018 |
|
SALIM Vs. STATE OF KERALA
|
February 8, 2018 |
|
SALIM Vs. STATE OF KERALA
|
November 29, 2018 |
|
SALIM AND ORS. Vs. THE SUB GROUP OFFICER TRAVANCORE DEVASWOM BOARD, KARUNAGAPPALLY GROUP AND ORS.
|
March 13, 2018 |
|
SALIM C.K. Vs. STATE OF KERALA
|
November 2, 2018 |
|
SALIM KONOOKARAN S/O MUHAMMEDKUTTY Vs. JYODENDRAKUMAR S/O GOPALAKRISHNAN (LATE)
|
May 30, 2018 |
|
SALIM KUMAR @ SALIAPPAN Vs. STATE OF KERALA
|
November 15, 2018 |
|
SALIN JACOB Vs. RASHTRA DEEPIKA LTD
|
June 25, 2018 |
|
SALINI G L Vs. STATE OF KERALA
|
January 8, 2018 |
|
SALINI SANTHOSH AND OTHERS Vs. BENNY AND OTHERS
|
June 6, 2018 |
|
SALINI W/O RAJENDRAN PILLAI AND OTHERS Vs. SUBHALEKSHMI
|
April 11, 2018 |
|
SALU PAPPACHAN (DIED), S/O. PAPPACHAN AND OTHERS Vs. SIVAN PILLAI, S/O. KRISHNAN
|
February 19, 2018 |
|
SALUS WILSON PAREKAT Vs. STATE OF KERALA
|
July 13, 2018 |
|
SAM C.BOSE Vs. AUTHORIZED OFFICER
|
June 2, 2018 |
|
SAM, S/O.SANTHOSH Vs. STATE OF KERALA
|
September 19, 2018 |
|
SAMBATH G.S. Vs. STATE OF KERALA
|
January 3, 2018 |
|
SAMEER C S/O MAHAMOOD Vs. SECRETARY DISTRICT LEGAL SERVICES AUTHORITY
|
February 23, 2018 |
|
SAMEER J S/O JALAAL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 11, 2018 |
|
SAMI Vs. STATE OF KERALA
|
November 14, 2018 |
|
SAMRAJ Vs. STATE OF KERALA
|
March 26, 2018 |
|
SAMSON (MINOR), S/O. SAM Vs. MATHEWKUTTY S/O. VARGHESE AND OTHERS
|
March 20, 2018 |
|
SAMSON B.DCRUZ AND ORS. Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY AND ORS.
|
July 23, 2018 |
|
SAMYUKTHA THAIPOOYAGOSHA COMMITTEE Vs. STATION HOUSE OFFICER, MEDICAL COLLEGE POLICE STATION, MEDICAL COLLEGE, THRISSUR
|
January 25, 2018 |
|
SANAL K.V Vs. STATE OF KERALA
|
September 5, 2018 |
|
SANAL KUMAR K. AND OTHERS Vs. STATE OF KERALA
|
June 25, 2018 |
|
SANAL KUMAR N. Vs. MRS. LATHA A.P.
|
February 19, 2018 |
|
SANAL KUMAR THETTIVILA KIZHAKKARIKU Vs. SURESH KUMAR @ MANIAN PROPREITOR
|
July 5, 2018 |
|
SANAL KUMAR, S/O.SREEDHARAN PILLAI Vs. STATE OF KERALA, REP. BY ASST. SUB INSPECTOR OF POLICE
|
March 12, 2018 |
|
SANCHAL Vs. NINTU
|
July 27, 2018 |
|
SANCHAL PETER AND ORS. Vs. SUB INSPECTOR OF POLICE, ADHUR POLICE STATION AND ORS.
|
March 28, 2018 |
|
SANDEEP Vs. STATE OF KERALA
|
September 4, 2018 |
|
SANDEEP .K. S/O. N.V. SASIDHARAN, Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI
|
July 24, 2018 |
|
SANDHIA T.S. AND OTHERS Vs. STATE OF KERALA
|
March 28, 2018 |
|
SANDHYA A S Vs. A NAJMAL
|
July 3, 2018 |
|
SANDHYA D. Vs. KEERTHANA S.
|
February 14, 2018 |
|
SANDHYA ROSE Vs. SHAN GEORGE
|
September 5, 2018 |
|
SANDHYA SANTHOSH W/O.SANTHOSH Vs. K P SIVADASAN S/O. PARANGODAN AND ANOTHER
|
February 7, 2018 |
|
SANDHYA W/O S RAJESH KUMAR Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE
|
March 7, 2018 |
|
SANDHYA, LOWER PRIMARY SCHOOL ASSISTANT Vs. STATE OF KERALA
|
March 6, 2018 |
|
SANDHYAVU ALPHONSE S/O MUTHUSWAMY Vs. STATE OF KERALA
|
July 26, 2018 |
|
SANEER P.S. Vs. THE AUTHORISED OFFICER
|
May 4, 2018 |
|
SANEERA @ SUNEERA AND OTHERS Vs. ABDURAHIMAN HAJI
|
February 6, 2018 |
|
SANFAR BABU & ORS. Vs. ALI PERUNGAVIL & ORS.
|
January 12, 2018 |
|
SANGEETHA Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
|
July 12, 2018 |
|
SANGEETHA Vs. COMMISSIONER OF POLICE
|
May 23, 2018 |
|
SANGEETHA @ CLARA Vs. COMMISSIONER OF POLICE, KOCHI
|
August 3, 2018 |
|
SANGEETHA D/O VEEPPATT RAMAN Vs. SHIBU K K S/O KUTTINAPPILLY KRISHNANKUTTY
|
August 10, 2018 |
|
SANGEETHA N R STAPATHI,EAST NALLUR Vs. DEPUTY SUPERINTENDENT OF POLICE VIGILANCE
|
April 9, 2018 |
|
SANGEETHA SOMARAJ Vs. JOSE R.T. AND ORS.
|
July 4, 2018 |
|
SANGEETHA, W/O. K.D SHALU Vs. COMMISSIONER OF POLICE, COCHIN CITY
|
June 29, 2018 |
|
SANIL Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
July 20, 2018 |
|
SANIL JAMES & ORS. Vs. STATE OF KERALA & ORS.
|
February 5, 2018 |
|
SANIL KUMAR, S/O. GAMALIYEL Vs. STATE OF KERALA AND OTHERS
|
April 13, 2018 |
|
SANJAY JOSE, S/O. JOSE Vs. THRICHUR DISTRICT CO. OPERATIVE BANK LTD. AND OTHERS
|
April 27, 2018 |
|
SANJAY V. Vs. BHAVANA S.
|
July 20, 2018 |
|
SANJEEV MENON, S/O T K KRISHNANKUTTY Vs. VINEETHA A, S/O ARAVINDAKSHAN
|
August 6, 2018 |
|
SANJEEV N Vs. TALUK SUPPLY OFFICER
|
January 19, 2018 |
|
SANJEEV S Vs. REGISTRAR, KERALA LOK AYUKTA LEGISLATURE COMPLEX AND OTHER
|
October 30, 2018 |
|
SANJEEVA KOOSA BANGERA Vs. COCHIN INTERNATIONAL AIRPORT LTD
|
March 22, 2018 |
|
SANKARAN, @ SIVASANKARAN AND ANR. Vs. STATE OF KERALA
|
February 14, 2018 |
|
SANKARANARAYANAN THIRUTHAMPADAM HOUSE AND OTHERS Vs. THE STATE CO
|
January 12, 2018 |
|
SANKARANKUTTY NAIR, S/O. GOVINDAN NAIR Vs. S. ASHA, MAHALAKSHMY AND OTHERS
|
April 9, 2018 |
|
SANOOJA V. NAIR Vs. REGISTRAR OF BIRTHS AND DEATHS
|
July 3, 2018 |
|
SANOOP Vs. STATE OF KERALA
|
March 23, 2018 |
|
SANTHA Vs. MANOJ P K S/O KANNAN
|
August 1, 2018 |
|
SANTHA Vs. STATE OF KERALA THROUGH THE EXCISE INSPECTOR
|
March 15, 2018 |
|
SANTHA Vs. THUSHARA V
|
April 2, 2018 |
|
SANTHA Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
SANTHA SAKKU BAI VRS RETIRED SBT EMPLOYEE Vs. STATE BANK OF TRAVANCORE HEAD OFFICE
|
March 19, 2018 |
|
SANTHA W/O LATE RAJAN Vs. ENGANDIYUR FARMERS SERVICE CO-OPERATIVE BANK LTD REPRESENTED BY ITS MANAGER
|
July 11, 2018 |
|
SANTHAKUMARI Vs. DEVAKI AMMA
|
March 19, 2018 |
|
SANTHAKUMARI Vs. DEVAKI AMMA
|
February 14, 2018 |
|
SANTHAMMA JOHN Vs. EXCISE COMMISSIONER
|
January 30, 2018 |
|
SANTHI G JAIDEV Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
|
March 1, 2018 |
|
SANTHINI DEVI PLOT 155, GEETHAM, PTP NAGAR, VATTIYOORKAVU, THIRUVANANTHAPURAM Vs. STATE OF KERALA
|
January 17, 2018 |
|
SANTHINI PRASAD AND ANOTHER Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, EXCISE DEPARTMENT AND OTHERS
|
March 7, 2018 |
|
SANTHOSH Vs. CHERPULASSERY MUNICIPALITY, PALAKKAD DISTRICT
|
July 6, 2018 |
|
SANTHOSH Vs. AUTHORISED OFFICER, SUNDARAM PNB PARIBAS HOME FINANCE LIMITED AND OTHERS
|
May 4, 2018 |
|
SANTHOSH Vs. STATE OF KERALA
|
January 15, 2018 |
|
SANTHOSH Vs. STATE OF KERALA
|
March 16, 2018 |
|
SANTHOSH AND OTHERS Vs. THE STATE OF KERALA
|
June 14, 2018 |
|
SANTHOSH EACHIKKANAM Vs. STATE OF KERALA
|
November 30, 2018 |
|
SANTHOSH G. S/O.R. GOPIKUTTAN NAIR Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
May 31, 2018 |
|
SANTHOSH JOSEPH AND ANOTHER Vs. THE JOINT REGIONAL TRANSPORT OFFICER, ANGAMALY
|
July 27, 2018 |
|
SANTHOSH K , S/O KRISHNANKUTTY Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
|
June 7, 2018 |
|
SANTHOSH K V Vs. MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD (MILMA), KANNUR
|
February 28, 2018 |
|
SANTHOSH KANNAMPARA Vs. SECURITY AND EXCHANGE BOARD OF INDIA
|
March 1, 2018 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA
|
March 20, 2018 |
|
SANTHOSH KUMAR Vs. SALINI
|
October 10, 2018 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA AND OTHER
|
July 23, 2018 |
|
SANTHOSH KUMAR P N Vs. TRAVANCORE DEVASWOM BOARD
|
July 13, 2018 |
|
SANTHOSH KUMAR P.N. Vs. TRAVANCORE DEVASWOM BOARD
|
June 12, 2018 |
|
SANTHOSH KUMAR P.T Vs. MEENACHIL EAST URBAN CO
|
April 27, 2018 |
|
SANTHOSH KUMAR R Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
July 4, 2018 |
|
SANTHOSH M J Vs. STATE OF KERALA
|
March 27, 2018 |
|
SANTHOSH P.K. Vs. STATE OF KERALA AND ANOTHER
|
March 15, 2018 |
|
SANTHOSH T N Vs. HIGH COURT OF KERALA
|
January 18, 2018 |
|
SANTHOSH THOMAS Vs. STATE OF KRALA
|
July 18, 2018 |
|
SANTHOSH, S/O SHANKARAN Vs. STATE OF KERALA
|
November 13, 2018 |
|
SANTHOSH, S/O.BHASKARAN Vs. STATE OF KERALA
|
February 7, 2018 |
|
SANTHOSH. K, S/O. KRISHNANKUTTY Vs. STATE OF KERALA AND OTHERS
|
June 7, 2018 |
|
SANU Vs. SANDEEP
|
August 1, 2018 |
|
SANU @ GANAPATHY Vs. STATE OF KERALA
|
March 20, 2018 |
|
SANU M S MANAGING PARTNER DARSHAN HOLIDAYS Vs. STATE OF KERALA
|
July 5, 2018 |
|
SANU SURENDRAN Vs. STATE OF KERALA
|
October 9, 2018 |
|
SARA AMMAD Vs. THAZHE CHEMBOOTTUKANDEY THAMASIKKUM CHALIL BASHEER
|
January 24, 2018 |
|
SARADA Vs. RADHAMANI
|
April 5, 2018 |
|
SARADAMMAL W/O RAJAPPAN PILLAI Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
March 2, 2018 |
|
SARALA AND ORS. Vs. E.C. GANGADHARAN NAMBIAR AND ANR.
|
February 23, 2018 |
|
SARALA KUMARI Vs. DIRECTOR GENERAL OF POLICE
|
November 1, 2018 |
|
SARALAMANI K.P. AND OTHER Vs. AUTHORISED OFFICER, WAYANAD DISTRICT CO
|
April 27, 2018 |
|
SARAMMA K Vs. STATE OF KERALA
|
November 5, 2018 |
|
SARAN P RAVEENDRAN PANDAVATH PARAMBIL HOUSE Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH ANUSANDHAN BHAWAN
|
January 16, 2018 |
|
SARANKUMAR S. Vs. THE AUTHORIZED OFFICER AND OTHER
|
May 4, 2018 |
|
SARANYA VIJAYAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 7, 2018 |
|
SARASAMMA Vs. STATE OF KERALA AND OTHERS
|
June 28, 2018 |
|
SARASAN AND OTHERS Vs. SENTHILKUMAR AND OTHERS
|
May 30, 2018 |
|
SARASIJAN Vs. STATE OF KERALA
|
January 19, 2018 |
|
SARASWATHI Vs. KISHORE
|
June 4, 2018 |
|
SARASWATHY Vs. STATE OF KERALA
|
January 19, 2018 |
|
SARASWATHY AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 31, 2018 |
|
SARASWATHY KESAVAN KOTTAPPALLIL MANNANCHERRY PO Vs. UNION OF INDIA REPRESENTED BY SECRETAY
|
August 6, 2018 |
|
SARATH (MINIOR) Vs. NANDAKUMAR
|
March 7, 2018 |
|
SARATH CHANDRAN Vs. MANEESH E.K.
|
November 5, 2018 |
|
SARATH CHANDRAN S/O EDASSERY CHANDRAN Vs. RAMAKRISHNAN
|
July 3, 2018 |
|
SARATH KUMAR A.S. Vs. STATE OF KERALA
|
November 29, 2018 |
|
SARATH KUMAR RAMASWAMI Vs. STATE OF KERALA AND OTHERS
|
February 26, 2018 |
|
SARATH PURUSHOTHAMAN P Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
May 29, 2018 |
|
SAREENA K.M.P. Vs. NISAR L.
|
January 24, 2018 |
|
SARGAM BUILDERS (P) LTD. Vs. MULAVUKAD GRAMA PANCHAYAT P.O, MULAVUKAD AND OTHERS
|
March 13, 2018 |
|
SARITHA BALAKRISHNAN Vs. BAIJU T
|
February 22, 2018 |
|
SARITHA P.K. Vs. ASOKAN P.K.
|
January 9, 2018 |
|
SARITHA V Vs. STATE OF KERALA
|
March 28, 2018 |
|
SARITHA V Vs. STATE OF KERALA
|
April 10, 2018 |
|
SAROJINI Vs. STATE OF KERALA AND ANR.
|
February 23, 2018 |
|
SAROJINI P.G Vs. STATE OF KERALA AND OTHERS
|
April 3, 2018 |
|
SARUN A J Vs. NATIONAL INSURANCE COMPANY LTD
|
July 5, 2018 |
|
SASANKAN NAIR R Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (IHRD) PRAJOE TOWERS, VAZHUTHACAUD AND OTHER
|
March 23, 2018 |
|
SASI ANTO AND OTHERS Vs. CATHOLIC SYRIAN BANK LTD. AND OTHERS
|
March 19, 2018 |
|
SASI M K Vs. UNION OF INDIA
|
July 13, 2018 |
|
SASI S/O EDAKULATH LATE RAMAN Vs. DAMODARAN S/O PUTHALLATH NARAYANAN NAMBOODIRI
|
July 16, 2018 |
|
SASIDHARAN Vs. STATE OF KERALA
|
January 30, 2018 |
|
SASIDHARAN Vs. STATE OF KERALA & ORS.
|
June 6, 2018 |
|
SASIDHARAN Vs. SUNDARAM FINANCE LTD.
|
July 4, 2018 |
|
SASIDHARAN Vs. CINI K SEBASTIAN AND OTHERS
|
October 26, 2018 |
|
SASIDHARAN AND ORS. Vs. PRINCIPAL SECRETARY DEVASWOM DEPARTMENT SECRETARIAT
|
January 15, 2018 |
|
SASIDHARAN NALINAM Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
July 17, 2018 |
|
SASIKALA KUMARY K L Vs. TRAVANCORE DEVASWOM BOARD, REPRESENTED BY ITS SECRETARY
|
July 5, 2018 |
|
SASIKUMAR P.P Vs. MAHAMAYA V.J
|
May 25, 2018 |
|
SASIKUMAR P.P. Vs. MAHAMAYA V.J.
|
June 29, 2018 |
|
SATHEESAN Vs. MUSTHAFA
|
September 5, 2018 |
|
SATHEESAN M.B Vs. STATE OF KERALA
|
November 22, 2018 |
|
SATHEESH Vs. STATE OF KERALA
|
September 19, 2018 |
|
SATHEESH @ SANDEEP Vs. THE STATE OF KERALA AND OTHERS
|
March 27, 2018 |
|
SATHEESH BABU Vs. STATE OF KERALA
|
February 6, 2018 |
|
SATHEESH K R AND ANOTHER Vs. DIVISIONAL FOREST OFFICER, RANNI AND OTHERS
|
February 19, 2018 |
|
SATHEESH KUMAR Vs. SASIKALA
|
July 30, 2018 |
|
SATHEESH KUMAR P K Vs. DEEPA R
|
November 26, 2018 |
|
SATHY V SENIOR GRADE BINDER CALICUT UNIVERSITY PRE Vs. RUPESH K P SENIOR GRADE BINDER
|
June 13, 2018 |
|
SATHY, S/O.CHANDRAN AND OTHERS Vs. STATE OF KERALA
|
February 8, 2018 |
|
SATHYABABU Vs. THE DISTRICT COLLECTOR
|
November 28, 2018 |
|
SATHYAKUMARAN RAJA Vs. KERALA ESTATE OWNERS M.C. CHERIYAN
|
September 10, 2018 |
|
SATHYAN . M . S AND OTHERS Vs. PUTHUPALLIPURAM SNDP SAKHAYOGAM NO. 219 AND OTHERS
|
November 22, 2018 |
|
SATHYAN NAGAR CHRISTIAN FELLOWSHIP & ORS. Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY, THIRUVANANTHAPURAM
|
January 31, 2018 |
|
SATHYAPRIYA Vs. VINODKUMAR
|
February 15, 2018 |
|
SATHYASEELAN AND OTHERS Vs. THE REGIONAL MANAGER,(LPG) BHARATH PETROLEUM CORPORATION LIMITED AND OTHERS
|
March 6, 2018 |
|
SATISH WARRIAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
February 28, 2018 |
|
SAVITHA M. AND OTHERS Vs. ORIENTAL INSURANCE CO. LTD. THODUPUZHA
|
April 4, 2018 |
|
SAVITHRI Vs. STATE OF KERALA
|
February 8, 2018 |
|
SAVITHRI, D/O.APPUTTY Vs. UNNI NAIR
|
August 10, 2018 |
|
SAYANAKUMAR, S/O. RAGHAVA PANICKER Vs. STATE OF KERALA
|
August 1, 2018 |
|
SAYED JAFFER SADIQUE N., S/O. A. CHERIYAKOYA Vs. THE UNION TERRITORY OF LAKSHADWEEP
|
June 21, 2018 |
|
SAYED MUHAMMED KOYA Vs. DEWAN HOUSING FINANCE CORPORATION LTD.
|
December 17, 2018 |
|
SBI GENERAL INSURANCE COMPANY LIMITED Vs. MINI JOHNY W/O. JOHNY GEORGE AND OTHERS
|
January 16, 2018 |
|
SCRACHI SECURITIES LIMITED Vs. M/S CHERIAN & KURIAN REPRESENTED
|
June 7, 2018 |
|
SCRACHI SECURITIES LIMITED Vs. M/S. CHERIAN AND KURIAN, MANIKATHU HOUSE
|
June 7, 2018 |
|
SEAFOOD EXPORTERS ASSOCIATION OF INDIA Vs. STATE OF KERALA
|
May 28, 2018 |
|
SEALAND BUILDERS PRIVATE LIMITED Vs. SANAL KUMAR
|
July 18, 2018 |
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SEALORD HOTELS (P) LTD. Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
February 19, 2018 |
|
SEBASTIAN Vs. MAINTENANCE TRIBUNAL SUB DIVISIONAL MAGISTRATE, MANATHAWADI AND OTHERS
|
February 7, 2018 |
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SEBASTIAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR,HIGH COURT OF KERALA,ERNAKULAM,PIN
|
October 26, 2018 |
|
SEBASTIAN JOSEPH Vs. THEMANAGER THE NEW INDIA ASSURANCE CO. LTD.
|
February 26, 2018 |
|
SEBASTIAN P. ALENCHERRY Vs. DELHI METRO RAIL CORPORATION LIMTIED AND ORS.
|
June 29, 2018 |
|
SEBASTIAN THOMAS Vs. PEERMADU TALUK CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD REPRESENTE DBY ITS SECRETARY
|
July 6, 2018 |
|
SEBASTIAN VADAKKUMPADAN Vs. SHINE VARGHESE
|
May 22, 2018 |
|
SEBY ALAPPAT Vs. STATE OF KERALA AND ORS.
|
June 18, 2018 |
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SEBY SEBASTIAN Vs. JOINT REGIONAL TRANSPORT OFFICER AND OTHERS
|
May 22, 2018 |
|
SECRETARY Vs. MATHEW
|
October 1, 2018 |
|
SECRETARY MANGALAM GRAMA PANCHAYATH, POST MANGALAM, TIRUR TALUK, MALAPPURAM DISTRICT Vs. KACHERI KALICHATH ABDULKHADER @BAPPU
|
July 30, 2018 |
|
SECRETARY OLAVANNA GRAMA PANCHAYATH, OLAVANNA Vs. HI
|
February 26, 2018 |
|
SECRETARY PALA MUNICIPALITY Vs. JOSE ANTONY, S/O ANTONY
|
January 30, 2018 |
|
SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT Vs. AJU MATHAI JACOB AND OTHERS
|
October 24, 2018 |
|
SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT DEPARTMENT(UA) Vs. PAULSON CHACKO
|
November 29, 2018 |
|
SECRETARY TO GOVERNMENT, FOREST & WILDLIFE (F) DEPARTMENT, GOVERNMENT SECRETARIAT AND OTHERS Vs. AJITHA N.S. PART TI, E CASUAL SWEEPER, FOREST RANGE OFFICE (TENDER DEPOT)
|
March 9, 2018 |
|
SECRETARY, BAITHUL IZZA ARTS AND SCIENCE COLLEGE Vs. STATE OF KERALA
|
June 14, 2018 |
|
SECRETARY, COCHIN DEVASWOM BOARD, THRISSUR Vs. DEPUTY DIRECTOR, LFA (CD) AUDIT, THRISSUR
|
April 9, 2018 |
|
SECRETARY, KALPATHUR SERVICE CO Vs. K.R. DEVAKI AND OTHERS
|
March 16, 2018 |
|
SECRETARY, KOZHIKODE DISTRICT HEADLOAD WORKERS UNI Vs. APPELLATE AUTHORITY
|
March 20, 2018 |
|
SECRETARY, KSHETHRA SAMRAKSHANA SAMITHI, VAIKOM MAHADEVA TEMPLE UNIT Vs. TRAVANCORE DEVASWOM BOARD, REPRESENTED BY THE SECRETARY, TRAVANCORE DEVASWOM BOARD AND OTHERS
|
February 27, 2018 |
|
SECRETARY, PEROORKADA SERVICE CO Vs. SUDHAKARAN. K, THEJUS, C.S. NAGAR, KALLARATHALA, CHEMPAZHANTHY P.O., THIRUVANANTHAPURAM 695587
|
June 18, 2018 |
|
SECRETARY, PIRAVOM MUNICIPALITY PIRAVOM Vs. AJAYKUMAR
|
July 23, 2018 |
|
SECRETARY, PORUR GRAMA PANCHAYAT Vs. P MAHABOOB
|
July 2, 2018 |
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SECRETARY, TEMPLE RENOVATION COMMITTEE Vs. THE SPECIAL TAHSILDAR, TRAVANCORE DEVASWOM BOARD AND OTHERS
|
March 26, 2018 |
|
SECRETARY, THRISSUR CORPORATION AND ORS. Vs. SMT. SUBAIDA AND ORS.
|
June 8, 2018 |
|
SECRETRY, CENTRAL INSECTICIDE BOARD Vs. M. CHANDRASEKHAR
|
September 10, 2018 |
|
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. TROPICAL PLANTATIONS LIMITED
|
June 12, 2018 |
|
SEEMA T K Vs. MUZHAPPILANGAD GRAMA PANCHAYAT
|
November 19, 2018 |
|
SEENA Vs. MANOHARAN
|
February 27, 2018 |
|
SEENA GEORGE & ORS. Vs. ABI PAUL & ORS.
|
February 21, 2018 |
|
SEENA, W/O.PAULY Vs. K.P.ISAC,KAIPANGAL HOUSE
|
October 10, 2018 |
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SEERE VALAPPIL SUHARABI Vs. TALUK LAND BOARD AND ORS.
|
June 29, 2018 |
|
SEETHAL JOSEPH Vs. MARRIAGE OFFICER, KAYAMKULAM MUNICIPALITY
|
November 28, 2018 |
|
SEETHALAKSHMI J. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES, THRISSUR
|
May 23, 2018 |
|
SEHEERA N W/O SHAMEER Vs. STATE OF KERALA REPRESENTED BY HOME SECRETARY
|
June 26, 2018 |
|
SELVAKUMAR Vs. STATE OF KERALA
|
July 5, 2018 |
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SENIOR SUPERINTENDENT RMS TV DIVISION Vs. D. MOHANDAS MULTI TASK EMPLOYEE (MTS), HEAD RECORD OFFICE, RMS TV DIVISION, THIRUVNANTHAPURAM
|
February 1, 2018 |
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SENTHILNATHAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF FINANCE, JEEVAN DEEP BUILDING
|
July 27, 2018 |
|
SETHUMADHAVAN, S/O. RAGHAVAN NAIR AND ANR. Vs. REGISTRAR, OFFICE OF THE SUB REGISTRAR
|
January 24, 2018 |
|
SEVEN STAR INFORMATION TECHNOLOGY BUSINESS ASSOCIATION FORUM AND ORS. Vs. UNION OF INDIA
|
January 5, 2018 |
|
SEVENSEAS EXPORTERS Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
July 5, 2018 |
|
SEVENTH DAY ADVENTIST CHURCH Vs. STATE OF KERALA
|
March 2, 2018 |
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SEYADU BEEDI COMPANY Vs. ASSISTANT TAX OFFICER AND OTHERS
|
June 6, 2018 |
|
SHABANA Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN
|
October 26, 2018 |
|
SHABEER Vs. THE STATE OF KERALA
|
September 5, 2018 |
|
SHABEER AHAMMED S/O P A MOHAMMED PERIANGADI Vs. SIVADASAN V P
|
June 14, 2018 |
|
SHABU Vs. STATE OF KERALA
|
April 10, 2018 |
|
SHABU Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR
|
February 16, 2018 |
|
SHABU SUKUMARAN Vs. REGIONAL TRANSPORT OFFICER
|
February 21, 2018 |
|
SHAFAD Vs. STATE OF KERALA
|
January 4, 2018 |
|
SHAFEEK Vs. STATE OF KERALA AND OTHERS
|
March 20, 2018 |
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SHAFEEK T A Vs. N SASEENDRAN MELAYIL
|
June 8, 2018 |
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SHAFEELA M. Vs. MUHAMMED SHAFEEQUE AND OTHER
|
October 25, 2018 |
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SHAFI Vs. RAIHANATH
|
July 11, 2018 |
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SHAFNA Vs. MOHAMMED AMJAD KHAN
|
July 5, 2018 |
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SHAHANA Vs. SHABANA THANVEER
|
October 31, 2018 |
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SHAHANA D/O DAREEFA BEEVI Vs. ABDUL HAMEED S/O KHADER PILLAI
|
February 27, 2018 |
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SHAHARBAN Vs. STATE OF KERALA
|
July 17, 2018 |
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SHAHARBANU Vs. S.I. OF POLICE
|
November 27, 2018 |
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SHAHEER CHINGATH Vs. UNION OF INDIA
|
December 5, 2018 |
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SHAHID MAKKAR S/O MAKKAR Vs. ABDUL ANSARI V M S/O MAJEED
|
February 26, 2018 |
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SHAHIDA BEEVI Vs. MUHAMMED BASHEER MEKUMKARA PUTHEN VEEDU
|
March 22, 2018 |
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SHAHIDA, D/O. SUBAIDA Vs. STATE OF KERALA
|
March 23, 2018 |
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SHAHIL Vs. STATE OF KERALA
|
March 21, 2018 |
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SHAHINA BABY P Vs. ASSISTANT EDUCATIONAL OFFICER MANNARKKADLABIC
|
December 14, 2018 |
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SHAHUL HAMEED AND OTHERS Vs. STATE OF KERALA
|
February 19, 2018 |
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SHAHUL HAMEED KUNNUMPURATHU VEEDU Vs. P NAGARAJU NAIDU S/O SUBHA NAIDU
|
March 21, 2018 |
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SHAIJO M.M. Vs. STATE OF KERALA
|
December 13, 2018 |
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SHAIJU Vs. STATE OF KERALA AND OTHER
|
October 30, 2018 |
|
SHAIJU J Vs. OFFICIAL RECEIVER
|
June 22, 2018 |
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SHAIJU S. Vs. NIRBHAYA SHELTER HOME
|
December 13, 2018 |
|
SHAIJU K., SENIOR ACCOUNTANT, ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD Vs. ALAPPUZHA DISTRICT CO-OPERATIVE BANK LTD
|
September 4, 2018 |
|
SHAINE RAVINDRANATHAN Vs. STATE OF KERALA
|
March 21, 2018 |
|
SHAINY Vs. MANI, S/O. LATE KOCHUKUNJAN AND OTHERS
|
February 22, 2018 |
|
SHAJAHAN @ UNNI S/O KANNAN @ ASHRAF Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
January 31, 2018 |
|
SHAJAHAN A. SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT (ANNEX) Vs. PRABHAKARAN NAMBIAR M. S/O. E.K. UDAYAVARMA RAJAH (LATE) AND OTHERS
|
February 5, 2018 |
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SHAJAHAN M. Vs. STATE OF KERALA
|
December 6, 2018 |
|
SHAJAN AND ANR. Vs. STATE OF KERALA AND ANR.
|
March 5, 2018 |
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SHAJAN G. PANICKER,S/O.SATHYA PALAN Vs. ASWATHY GOPALAN, D/O. GOPALAKRISHNAN
|
September 28, 2018 |
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SHAJAN MATHEW Vs. STATE OF KERALA
|
February 27, 2018 |
|
SHAJAN THERUVATH Vs. STATE OF KERALA REPRESENTED BY CIRCLE INSPECTOR OF POLICE
|
April 13, 2018 |
|
SHAJEE JOSE @ XAVIER Vs. NIRMALA @ MARY JOHN
|
August 6, 2018 |
|
SHAJI Vs. SIVASUBRAMONI
|
August 31, 2018 |
|
SHAJI Vs. PRADEESH
|
March 16, 2018 |
|
SHAJI Vs. STATE OF KERALA
|
February 19, 2018 |
|
SHAJI & ORS. Vs. STATE OF KERALA
|
January 31, 2018 |
|
SHAJI @ SAMKUMAR, S/O. SAMUEL Vs. STATE OF KERALA
|
April 4, 2018 |
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SHAJI A.A. Vs. STATE OF KERALA
|
November 5, 2018 |
|
SHAJI AND ORS. Vs. STATE OF KERALA
|
June 12, 2018 |
|
SHAJI AUGUSTINE Vs. STATE OF KERALA
|
March 9, 2018 |
|
SHAJI JOSEPH Vs. THE EXECUTIVE DIRECTOR VIGILANCE AND OTHERS
|
May 23, 2018 |
|
SHAJI JOSEPH S/O JOSEPH Vs. I T THANKACHAN S/O THOMAS
|
February 14, 2018 |
|
SHAJI KUNJAPPAN AND ANOTHER Vs. THE CIRCLE INSPECTOR OF POLICE AND OTHERS
|
February 22, 2018 |
|
SHAJI MATHEW S/O M M MATHEW Vs. KERALA STATE TRANSPORT PROJECT
|
February 9, 2018 |
|
SHAJI MATHEW S/O P M LONAPPAN Vs. UNION OF INDIA THROUGH SECRETARY
|
January 11, 2018 |
|
SHAJI P A Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR
|
June 18, 2018 |
|
SHAJI PAUL C P Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK
|
July 10, 2018 |
|
SHAJI R Vs. STATE OF KERALA, REP BY PRINCIPAL SECRETARY
|
June 6, 2018 |
|
SHAJI S/O BHASKARAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
April 10, 2018 |
|
SHAJI S/O BHASKARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
May 21, 2018 |
|
SHAJI S/O LATE SREEDHARAN Vs. SUNIL CHANDRAN S/O THOTTIPARAMBIL CHANDRAN KUTTANELLUR DESOM
|
March 5, 2018 |
|
SHAJI SIVANANDAN Vs. JASMIN T B
|
July 11, 2018 |
|
SHAJI VARGHESE Vs. BINCY MARY PUNNEN
|
December 3, 2018 |
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SHAJI. Y Vs. STATE OF KERALA
|
July 9, 2018 |
|
SHAJITH K. Vs. E. HAMZA
|
September 27, 2018 |
|
SHAJU Vs. ALAGAPPANAGAR GRAMA PANCHAYAT
|
June 8, 2018 |
|
SHAJU M. Vs. K.P. REGHA
|
March 2, 2018 |
|
SHAKEEL AHAMED NELLITHALA Vs. ADDL. COMMR. OF CUS., COCHIN
|
November 26, 2018 |
|
SHAKEELA Vs. REPCO HOME FINANCE LTD.
|
November 1, 2018 |
|
SHAKEELA Vs. SHAKEER @ E J JOHN
|
July 11, 2018 |
|
SHAKIR Vs. STATE OF KRALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 9, 2018 |
|
SHAKKEELA Vs. MOHAMMEDKUTTY K A
|
March 26, 2018 |
|
SHALI S Vs. SALI G
|
May 31, 2018 |
|
SHALINI W/O BABESH GIRIJAN Vs. PUDUKAD GRAMA PANCHAYAT REPRESENTED BY ITS SECRETARY
|
July 13, 2018 |
|
SHAM KRISHNA B Vs. AIRPORT AUTHORITY OF INDIA
|
January 31, 2018 |
|
SHAMBHIVI.K.M. Vs. M.CHANDRASEKHARAN
|
November 26, 2018 |
|
SHAMEEDA NASSAR Vs. OFFICIAL LIQUIDATOR, VISHWAS CHITS AND INVESTMENTS
|
May 31, 2018 |
|
SHAMEENA T Vs. A BADARUDHEEN
|
March 19, 2018 |
|
SHAMEER Vs. SUNITHA NAZAR
|
August 8, 2018 |
|
SHAMEER Vs. STATE OF KERALA
|
March 23, 2018 |
|
SHAMEER ABDULLA, S/O. ABDULLA Vs. STATE OF KERALA AND OTHERS
|
February 19, 2018 |
|
SHAMEER ALI E Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOLLAM
|
May 25, 2018 |
|
SHAMEER BABU Vs. STATE OF KERALA
|
September 19, 2018 |
|
SHAMEER M V Vs. AJU THOMAS
|
November 19, 2018 |
|
SHAMEER P Vs. SHANAVAS P K,S/O HAMEED
|
May 30, 2018 |
|
SHAMEER T.M. Vs. STATE OF KERALA
|
September 12, 2018 |
|
SHAMEER, S/O. MOIDEENKOYA Vs. MUNEER E., S/O. ABDULLA AND OTHERS
|
January 31, 2018 |
|
SHAMLI B. Vs. SADIQUE @ SADIK A.C.
|
December 6, 2018 |
|
SHAMNAD Vs. VILLAGE OFFICER
|
July 31, 2018 |
|
SHAMNAD Vs. SHEEBABEEVI
|
March 2, 2018 |
|
SHAMNAD Vs. STATE OF KERALA
|
December 7, 2018 |
|
SHAMNATH .S Vs. THE DISTRICT POLICE CHIEF
|
June 24, 2018 |
|
SHAMNATH S W/O SHIJU Vs. DISTRICT POLICE CHIEF
|
July 17, 2018 |
|
SHAMSAD BEEGAM Vs. ABID C.P. AND ORS.
|
September 3, 2018 |
|
SHAMSEER V K Vs. STATE OF KERALA REPRESENTED BY SECRETARY, DEPARTMENT OF MINING
|
July 20, 2018 |
|
SHAMSHEER AND ANOTHER Vs. STATE OF KERALA
|
February 22, 2018 |
|
SHAMSUDDEEN.P.M. Vs. THE SUB INSPECTOR OF POLICE, ADHUR POLICE STATION
|
November 5, 2018 |
|
SHAMSUDDIN @ SACHU Vs. STATE OF KERALA, PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
February 8, 2018 |
|
SHAMSUDEEN AND OTHER Vs. STATE OF KERALA, REPRESENTED BY FOREST RANGE OFFICE
|
January 11, 2018 |
|
SHAMSUDEEN M. Vs. STATE OF KERALA
|
September 19, 2018 |
|
SHAMSUDEEN PARA Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
July 6, 2018 |
|
SHAMSUDHEEN Vs. STATE OF KERALA
|
December 7, 2018 |
|
SHAMZIA HAROON W/O HAROON BAKER Vs. STATION HOUSE OFFICER CHANGANASSERY
|
July 12, 2018 |
|
SHAN Vs. STATE OF KERALA
|
June 18, 2018 |
|
SHAN SEBASTIAN Vs. STATE OF KERALA
|
March 1, 2018 |
|
SHANAVAS Vs. SUB INSPECTOR OF POLICE
|
June 26, 2018 |
|
SHANAVAS AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 19, 2018 |
|
SHANAVAS K A , S/O ABDUL RAHIMAN Vs. V JAYALAKSHMI, W/O S VENKATACHALAM
|
March 1, 2018 |
|
SHANAVAS KHAN Vs. STATE OF KERALA
|
September 19, 2018 |
|
SHANAWAS. P.M. AND OTHERS Vs. NELLIKUZHI VILLAGE PANCHAYAT KOTHAMANGALAM AND OTHERS
|
May 24, 2018 |
|
SHANI Vs. APPUKUTTAN
|
March 15, 2018 |
|
SHANIF K. AND OTHER Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI, PIN
|
October 31, 2018 |
|
SHANMUGHAN PILLAI Vs. STATE OF KERALA
|
January 29, 2018 |
|
SHANOOB M Vs. SUB INSPECTOR OF POLICE
|
January 29, 2018 |
|
SHANTHARAM @ SHANTHAN & ORS. Vs. B. SHASIKALA & ORS.
|
June 14, 2018 |
|
SHANTO MICHAEL Vs. SUNNY T MICHAEL
|
July 6, 2018 |
|
SHANU Vs. STATE OF KERALA
|
December 12, 2018 |
|
SHARADA Vs. SRI. DILIP AND OTHER
|
July 3, 2018 |
|
SHARADA FLOUR PRODUCTS PVT LTD Vs. DHANLAXMI BANK LTD
|
August 2, 2018 |
|
SHARAF ARTS AND SCIENCE COLLEGE PADNE Vs. STATE OF KERALA
|
August 17, 2018 |
|
SHARAFUDHEEN K P Vs. FOREST RANGE OFFICER
|
January 5, 2018 |
|
SHARON, A. S. AND OTHERS Vs. STATE OF KERALA
|
August 10, 2018 |
|
SHEBA SUJAN GEORGE Vs. ABRAHAM VARGHESE
|
March 21, 2018 |
|
SHEEBA A Vs. MAHESH N M
|
July 2, 2018 |
|
SHEEBA JACOB Vs. JACOB CHERIYAN
|
February 19, 2018 |
|
SHEEBA MAGDELIN V.J. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
|
SHEEBA S S @ SHEEBA SUBAIDA SHAMSUDEEN Vs. ANAS ABOOBAKER @ A ANAS
|
October 31, 2018 |
|
SHEEJA Vs. K.T. ANILKUMAR AND OTHERS
|
June 18, 2018 |
|
SHEEJA ANTONY Vs. RAJEEV THOMAS
|
December 21, 2018 |
|
SHEEJA E. Vs. STATE OF KERALA
|
July 2, 2018 |
|
SHEEJA P.K. Vs. DEWAN FINANCE CORPORATION LTD.
|
November 5, 2018 |
|
SHEEJA R Vs. KP RAJENDRAN PILLAI S/O PARAMESWARAN PILLAI
|
February 23, 2018 |
|
SHEEJADHARAN Vs. SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTM
|
June 4, 2018 |
|
SHEEJAKUMARI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
June 27, 2018 |
|
SHEELA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 1, 2018 |
|
SHEELA K R Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 2, 2018 |
|
SHEELA KURIEN W/O KURIEN JOSEPH Vs. SECRETARY NJARAKKAL GRAMA PANCHAYATH
|
July 12, 2018 |
|
SHEELA MOHAN Vs. KERALA STATE ELECTRICITY BOARD
|
January 18, 2018 |
|
SHEELA RANI C R Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
May 8, 2018 |
|
SHEELA,D/O.SULOCHANA Vs. STATE OF KERALA
|
October 9, 2018 |
|
SHEENA M K D/O ANIL KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY
|
March 9, 2018 |
|
SHEENA SEBASTIAN Vs. THE STATE OF KERALA
|
October 1, 2018 |
|
SHEJIMOL Vs. DEPUTY COLLECTOR REVENUE RECOVERY CIVIL STATION, AYYANTHOLE
|
July 9, 2018 |
|
SHEJIN VISWANATHAN AND OTHERS Vs. STATE OF KERALA
|
October 30, 2018 |
|
SHELLY Vs. JOY JOHN
|
February 9, 2018 |
|
SHEMEER Vs. STATE OF KERALA
|
November 5, 2018 |
|
SHEMEER V K Vs. JOINT REGIONAL TRANSPORT OFFICER
|
April 9, 2018 |
|
SHEMIM Vs. STATE
|
January 30, 2018 |
|
SHEMITHA Vs. SUB INSPECTOR OF POLICE, ALOOR POLICE STATION & ORS.
|
February 28, 2018 |
|
SHEREEF Vs. MYMOONA
|
January 8, 2018 |
|
SHEREEF Vs. STATE OF KERALA
|
February 16, 2018 |
|
SHEREEFA BEEVI Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, KOLLAM
|
July 17, 2018 |
|
SHEREEFUL ISLAM JAMA-ATH, THEVALAKKARA Vs. KERALA STATE WAKF BOARD
|
July 4, 2018 |
|
SHERIEFKUTTY. M. Vs. THE STATE OF KERALA AND OTHERS
|
January 9, 2018 |
|
SHERIFF A H S/O HYDROSE Vs. STATE OF KERALA REPRESENTED BY ADDL CHIEF SECRETARY TO GOVERNMENT
|
February 6, 2018 |
|
SHERIL Vs. STATE OF KERALA
|
November 5, 2018 |
|
SHERIN V JOHN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
April 2, 2018 |
|
SHERLY FRANCIS Vs. APPELLATE TRIBUNAL THIRUVANANTHAPURAM
|
October 30, 2018 |
|
SHERLY RAJAN Vs. THE UNIVERSITY OF KERALA AND ANOTHER
|
February 5, 2018 |
|
SHERLY. P. DAVIS, D/O. DEVASSY Vs. JOY, S/O. LONAPPAN
|
July 19, 2018 |
|
SHERVIN Vs. STATE OF KERALA
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September 12, 2018 |
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SHIBA.M.SAMUEL Vs. STATE OF KERALA
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November 2, 2018 |
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SHIBI K N Vs. VANIYAMKULAM PANCHAYATH VANITHA SAHAKARANA SANGHAM LTD
|
July 19, 2018 |
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SHIBI. T. MANJOORAN Vs. UNION OF INDIA AND OTHERS
|
January 31, 2018 |
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SHIBIN MOHANDAS PUTHUVAYALIL, THAZHATHUVADAKARA Vs. THE SENIOR SUPERINTENDENT RMS TV DIVISION, THIRUVANANTHAPURAM AND OTHERS
|
January 19, 2018 |
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SHIBU Vs. PRADEEP KUMAR
|
November 16, 2018 |
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SHIBU Vs. PRADEEPKUMAR
|
January 19, 2018 |
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SHIBU @ KOZHI SHIBU Vs. STATE OF KERALA
|
September 12, 2018 |
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SHIBU @ THUMPI S/O PURUSHAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
June 11, 2018 |
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SHIBU K B Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
|
June 11, 2018 |
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SHIBU K D Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
April 5, 2018 |
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SHIBU S Vs. LEENA ALEX
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May 21, 2018 |
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SHIBU S/O YASODHARAN Vs. STATE OF KERALA
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July 16, 2018 |
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SHIBU. P.P. Vs. HASEENA. M.Y. AND OTHERS
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October 24, 2018 |
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SHIBY M CHACKO Vs. LITHA SKARIA
|
October 29, 2018 |
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SHIHAB @ SHIHABUDHEEN Vs. THE MANAGING DIRECTOR
|
February 7, 2018 |
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SHIHAB V.P. Vs. STATE OF KERALA
|
November 14, 2018 |
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SHIHABUDHEEN Vs. STATE OF KERALA
|
January 17, 2018 |
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SHIJAN Vs. REGIONAL TRANSPORT AUTHORITY
|
May 22, 2018 |
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SHIJAN Vs. REGIONAL TRANSPORT AUTHORITY REPRESENTED BY SECRETARY, COLLECTORATE
|
July 9, 2018 |
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SHIJI Vs. RAJEEVAN
|
December 19, 2018 |
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SHIJI P.G Vs. RENJINI. G AND OTHERS
|
March 27, 2018 |
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SHIJI THADATHIL Vs. DISTRICT COLLECTOR
|
October 23, 2018 |
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SHIJITH Vs. STATE OF KERALA
|
March 2, 2018 |
|
SHIJU Vs. RIJINO
|
August 6, 2018 |
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SHIJU A R Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 10, 2018 |
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SHILPA A R Vs. TITTI GEORGE
|
July 9, 2018 |
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SHILPA S D/O THULASIDHARAN Vs. ROBIN PRABHAKARAN S/O PRABHAKARAN
|
July 12, 2018 |
|
SHINAS Vs. STATE OF KERALA
|
November 5, 2018 |
|
SHINE AUGUSTINE Vs. BERNAD MANUEL @ ROY
|
July 4, 2018 |
|
SHINE GEORGE Vs. STATE OF KERALA
|
February 21, 2018 |
|
SHINE JOSEPH Vs. MAHATMA GANDHI UNIVERSITY, REPRESENTED BY ITS REGISTRAR, PRIYADARSHINI HILLS PO
|
July 18, 2018 |
|
SHINE PHILIP MATHEWS S/O PHILIPOSE MATHAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 20, 2018 |
|
SHINE VARGHESE Vs. STATION HOUSE OFFICER
|
March 6, 2018 |
|
SHINE ZACHARIAS Vs. STATE OF KERALA
|
February 9, 2018 |
|
SHINEMON B.S Vs. STATE OF KERALA
|
September 19, 2018 |
|
SHINEY JOSE, W/O. JOSE Vs. THE SECRETARY, CORPORATION OF THRISSUR AND OTHERS
|
March 7, 2018 |
|
SHINNAS T S Vs. VICE-CHANCELLOR, MAHATMA GANDHI UNIVERSITY AT ATHI
|
May 23, 2018 |
|
SHINO JOHN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 2, 2018 |
|
SHINO JOHN, S/O. JOHN Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
May 28, 2018 |
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SHINO RAJ R. Vs. STATE OF KERALA
|
October 4, 2018 |
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SHINOJ CHANDRAN Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY WAYANAD AND OTHERS
|
October 30, 2018 |
|
SHINTO AND OTHERS Vs. STATE OF KERALA AND OTHER
|
October 24, 2018 |
|
SHINU SHARAFUDEEN Vs. AYSHA
|
July 4, 2018 |
|
SHINY A Vs. ANTONY BIJOY AUSTIN
|
June 27, 2018 |
|
SHINY JOSEPH Vs. TAHSILDAR
|
July 6, 2018 |
|
SHINY SUNNY W/O LATE SUNNY VARGHESE Vs. SECRETARY, PULLAD SERVICE CO-OPERATIVE BANK LTD
|
July 25, 2018 |
|
SHIRLEY GEORGE Vs. UNION OF INDIA
|
October 10, 2018 |
|
SHIVANGI DUTTA D/O TEJESH KUMAR DUTTA Vs. STATE OF KERALA
|
July 11, 2018 |
|
SHIVARAMA B.T. Vs. VELLARIKUNDU PRIMARY CO
|
March 7, 2018 |
|
SHIYAS Vs. STATE OF KERALA REPRESENTED BY EXCISE CIRCLE INSPECTOR, EXCISE CIRCLE OFFICE, HOSDURG
|
April 3, 2018 |
|
SHIYAS, K.B. Vs. MANOJ PAUL AND ANOTHER
|
April 10, 2018 |
|
SHOBHA RANI Vs. STATE OF KERALA
|
January 12, 2018 |
|
SHOLLY VINCENT Vs. STATE OF KERALA
|
March 28, 2018 |
|
SHOUKATH ALI Vs. STATE OF KERALA
|
January 16, 2018 |
|
SHOUKATHALI C K Vs. STATE OF KERALA
|
April 3, 2018 |
|
SHOUKATHALI K S/O KUDERESKUTTY HAJI Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY GOVERNMENT SECRETARIAT
|
February 5, 2018 |
|
SHOUKATHALI. C.K. Vs. STATE OF KERALA
|
March 26, 2018 |
|
SHRI DUTT INDIA PRIVATE LIMITED REPRESENTED BY ITS AUTHORISED SIGNATORY Vs. ASSISTANT STATE TAX OFFICER
|
March 19, 2018 |
|
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MUHAMMED AND OTHERS
|
April 4, 2018 |
|
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. REGI
|
July 13, 2018 |
|
SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. SASANGAN V
|
July 12, 2018 |
|
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. AJESH S/O AUGUSTINE JOSEPH
|
March 6, 2018 |
|
SHUNSON C J Vs. STATE TAX OFFICER
|
March 15, 2018 |
|
SHWAS HOMES PRIVATE LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 14, 2018 |
|
SHWAS HOMES PVT.LTD. Vs. DISTRICT POLICE CHIEF, ALUVA RURAL
|
November 1, 2018 |
|
SHYAMALA KUMARI K., W/O.MADHAVAN Vs. C.P.SHAFREEN S/O.MUSTHAFA
|
October 9, 2018 |
|
SHYAMLAL Vs. STATE OF KERALA
|
October 15, 2018 |
|
SHYJU Vs. STATE OF KERALA
|
December 14, 2018 |
|
SHYJU ANTONY Vs. LT CDR JOSEPH VILANGADAN
|
April 2, 2018 |
|
SHYJU P.K Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, VATAKARA
|
July 27, 2018 |
|
SHYJU, S/O GOPI ASSAN Vs. STATE OF KERALA REPRESENTED BY FOREST RANGE OFFICER
|
August 10, 2018 |
|
SHYLAJA Vs. GEETHA (MENTALLY CHALLENGED)
|
September 5, 2018 |
|
SHYLAJA BABU @ SHAILAJA NANADAN Vs. S. KANNAN AND OTHERS
|
February 1, 2018 |
|
SHYLAJA K.S. Vs. STATE OF KERALA AND OTHERS
|
January 30, 2018 |
|
SHYLAJA P A Vs. STATE OF KERALA
|
January 8, 2018 |
|
SHYMA.P Vs. PREMKUMAR.N
|
December 19, 2018 |
|
SHYNI A W/O DHARMAJAN Vs. EMPLOYEES STATE INSURANCE CORPORATION REPRESENTED BY REGIONAL DIRECTOR
|
July 11, 2018 |
|
SHYNI SANTHOSH KIZHAKKEKARA Vs. CYRIAC GEORGE @ BENNI KACHIRAMATTOM
|
January 3, 2018 |
|
SIBI AUGUSTIAN Vs. STATE OF KERALA
|
December 12, 2018 |
|
SIBI GEORGE Vs. MANAGER, STATE BANK OF INDIA, POTTASSERY BRANCH
|
July 20, 2018 |
|
SIBICHAN @ GEORGE THOMAS, S/O THOMAS Vs. STATE OF KERALA
|
January 31, 2018 |
|
SIBICHAN THOMAS AND OTHERS Vs. DR. K. ELLANGOVAN AND OTHERS
|
February 15, 2018 |
|
SIBICHEN JOSEPH @ SEBASTIAN S/O JOSEPH Vs. SHEEBA @ ALEYAMMA D/O JOSEPH
|
June 13, 2018 |
|
SIBIJA, W/O JAYAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
|
August 9, 2018 |
|
SIBIN Vs. THANKAMMU
|
March 6, 2018 |
|
SIBIN RAJ Vs. STATE OF KERALA
|
September 25, 2018 |
|
SIBYKUTTY FRANCIS SENIOR SUPERINTENDENT Vs. KERALA STATE ELECTRICITY BOARD LTD
|
March 16, 2018 |
|
SICILY AND ORS. Vs. SECRETARY, MINISTRY OF POSTS AND TELEGRAPH, CENTRAL SECRETARIAT, GOVT. OF INDIA, NEW DELHI AND ORS.
|
April 10, 2018 |
|
SIDDARTH.P.SHANKAR Vs. THE VILLAGE OFFICER
|
September 27, 2018 |
|
SIDDIK P A Vs. DISTRICT COLLECTOR COLLECTORATE
|
February 6, 2018 |
|
SIDDIQUE BABU I. Vs. STATE OF KERALA
|
November 2, 2018 |
|
SIDDIQUE P S Vs. MINISTRY OF WOMEN AND CHILD DEVELOPMENT
|
June 11, 2018 |
|
SIDDIQUE, S/O. KASIM Vs. M/S. SHRIRAM TRANSPORT FINANCE CO. LTD. AND OTHERS
|
March 28, 2018 |
|
SIDHIK Vs. STATE OF KERALA
|
October 1, 2018 |
|
SIJANDRAN Vs. THE IRINJALAKUDA SERVICE CO-OPERATIVE BANK LTD.
|
September 27, 2018 |
|
SIJI Vs. VARGHESE, S/O PATHROSE
|
April 4, 2018 |
|
SIJI JOSEPH, D/O. LATE T.M JOSEPH AND ANOTHER Vs. MARY GEORGE, W/O LATE GEORGE AND ANOTHER
|
February 12, 2018 |
|
SIJILI SABASTIAN PUTHENKUDY Vs. THE FEDERAL BANK LIMITED
|
November 15, 2018 |
|
SIJIN THOMAS Vs. STATE OF KERALA
|
November 21, 2018 |
|
SIJO JOHN Vs. STATE OF KERALA
|
August 14, 2018 |
|
SIJO JOSEPH Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
June 29, 2018 |
|
SIJO KURUVILA AND OTHERS Vs. SMT. ASHA JOHN
|
March 5, 2018 |
|
SIJO MATHEW AND ANOTHER Vs. STATE OF KERALA
|
February 20, 2018 |
|
SIJO P SIVADASAN, S/O SIVADASAN Vs. TRANSPORT COMMISSIONER
|
January 29, 2018 |
|
SIJOHN Vs. STATE OF KERALA
|
September 14, 2018 |
|
SIJU @ THOPPIKILY, S/O NARAYANAN Vs. STATE OF KERALA
|
August 1, 2018 |
|
SIJU FRANCIS S/O T FRANCIS Vs. GUJJU SURAPPADU REDDY S/O LATE RAMASWAMY
|
March 9, 2018 |
|
SIJU JOSE Vs. THE DISTRICT CO-OPERATIVE BANK LTD.
|
December 6, 2018 |
|
SIJU P.V. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 22, 2018 |
|
SIJU SEBASTIAN Vs. CHANDY JOSEPH
|
December 6, 2018 |
|
SIJU T.S Vs. STATE OF KERALA
|
September 7, 2018 |
|
SILPA PROJECTS AND INFRASTRUCTURE (I) PVT LTD Vs. UNION OF INDIA
|
July 20, 2018 |
|
SILPA SURESH K.T.S. Vs. UNION OF INDIA
|
October 26, 2018 |
|
SIMI Vs. C P LATHEESH
|
November 21, 2018 |
|
SIMI AND OTHERS Vs. CHOTHEES BUILDING PROMOTERS PVT. LTD. AND OTHERS
|
February 15, 2018 |
|
SIMON K REJI Vs. AKHIL.K.A
|
September 7, 2018 |
|
SIMON MOSES Vs. STATE OF KERALA THROUGH PUBLIC PROSECUTOR
|
June 4, 2018 |
|
SINDHU Vs. S.D.DEVADETH
|
September 10, 2018 |
|
SINDHU D/O NARAYANAN NAIR Vs. VENUGOPAL S/O RAMAN NAMBIAR
|
March 12, 2018 |
|
SINDHU GEORGE Vs. SUB INSPECTOR OF POLICE THALAPUZHA POLICE STATION, MANANTHAVADY
|
July 2, 2018 |
|
SINDHU M Vs. STATE OF KERALA
|
February 1, 2018 |
|
SINDHU MARIYAN SONY Vs. STATE OF KERALA
|
October 9, 2018 |
|
SINDHU JOJO Vs. JOINT REGIONAL TRANSPORT OFFICER, ANGAMALY
|
November 12, 2018 |
|
SINI BENY Vs. THE COCHIN SHIPYARD LIMITED & ORS.
|
March 2, 2018 |
|
SINI BENY MARRAM VEEDU Vs. THE COCHIN SHIPYARD LIMITED
|
March 22, 2018 |
|
SINI. K.C Vs. STATE OF KERALA AND OTHERS
|
June 28, 2018 |
|
SINIL. V. MATHEW VARAKUKALPARAMBIL HOUSE Vs. AYARKUNNAM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY, AYARKUNNAM P.O. KOTTAYAM DISTRICT
|
June 8, 2018 |
|
SINIMOL Vs. STATE BANK OF INDIA
|
May 4, 2018 |
|
SINIMOL M K D/O P KRISHNAN Vs. MAHATMA GANDHI UNIVERSITY, REPRESENTED BY ITS REGISTRAR
|
July 31, 2018 |
|
SINOJ Vs. STATE OF KERALA
|
December 18, 2018 |
|
SINTO VINCENT Vs. STATE OF KERALA
|
November 28, 2018 |
|
SINU M.A Vs. THE STATE OF KERALA
|
January 3, 2018 |
|
SIRAJ POOKOTH Vs. STATION HOUSE OFFICER
|
September 17, 2018 |
|
SIRAJUDEEN, S/O. ABOOBACKER AND OTHERS Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF AGRICULTURE (PU) AND OTHERS
|
February 9, 2018 |
|
SIRAS Vs. THE SUB INSPECTOR OF POLICE, NADAKKAVU POLICE STATION
|
September 10, 2018 |
|
SITHARA JOHN, HIGH SCHOOL ASSISTANT (H.S.A) Vs. STATE OF KERALA AND OTHERS
|
February 9, 2018 |
|
SIVACHANDRAN Vs. THE DEPUTY TAHSILDAR (RR) MUVATTUPUZHA TALUK, MUVATTUPUZHA AND OTHERS
|
July 30, 2018 |
|
SIVADAS R. Vs. THE REVENUE DIVISIONAL OFFICER
|
November 5, 2018 |
|
SIVADASAN Vs. POWER GRID CORPORATION OF INDIA LIMITED (A GOVT. OF INDIA ENTERPRISE) AND OTHERS
|
April 12, 2018 |
|
SIVAGIRI SREE NARAYANA MEDICAL MISSION HOSPITAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND OTHER
|
June 7, 2018 |
|
SIVAKUMAR S/O PANCHAN Vs. STATE OF KERALA
|
August 9, 2018 |
|
SIVAN Vs. RAJISH
|
February 7, 2018 |
|
SIVAN Vs. BABY KURIAKOSE AND ORS.
|
April 4, 2018 |
|
SIVAN @ SIVADASAN Vs. STATE OF KERALA
|
June 26, 2018 |
|
SIVAN PILLAI Vs. GOPINATHAN & ORS.
|
February 14, 2018 |
|
SIVAN PILLAI Vs. SUDHA DEVI
|
March 19, 2018 |
|
SIVAN PILLAI, SIVABHAVANAM, KUNNIMEL MURIYIL Vs. STATE OF KERALA
|
June 5, 2018 |
|
SIVAPRAKASHAN Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KERALA
|
July 5, 2018 |
|
SIVAPRASAD Vs. KARTHIYAYANI @ KARTHU
|
September 14, 2018 |
|
SIVARAJ @ UPPACHY Vs. THE STATE OF KERALA
|
August 3, 2018 |
|
SIVARAMAN Vs. VIJAYALAKSHMI
|
April 11, 2018 |
|
SIVARAMAN AND OTHERS Vs. THE MALABAR DEVASWOM BOARD AND OTHERS
|
February 19, 2018 |
|
SIVARAMAN K K Vs. SUPRABHA
|
March 20, 2018 |
|
SIVARAMAN K.C. Vs. SULTHAN
|
September 12, 2018 |
|
SIVASAKTHI ENGINEERING & FABRICATOR Vs. SIVASAKTHI ENGINEERING & FABRICATOR WORKERS CONGRESS (INTUC) AND OTHERS – RESPONDENTS
|
May 28, 2018 |
|
SIVASANKARA PILLAI @ SANKARANKUTTY Vs. STATE OF KERALA
|
October 9, 2018 |
|
SIVASUBRAMANIYADAS Vs. RAJI
|
January 15, 2018 |
|
SKARIA VARGHESE Vs. STATE OF KERALA
|
March 1, 2018 |
|
SKODA AUTO INDIA PVT. LTD. Vs. ST. ANTONYS TRADING COMPANY
|
January 19, 2018 |
|
SKYLINE BUILDERS SKYLINE HOUSE Vs. TAHSILDAR AND ASSESSING AUTHORITY AND OTHERS
|
June 29, 2018 |
|
SMARTUFF GLASS LTD. Vs. UNION OF INDIA, THROUGH THE PRINCIPAL CHIEF COMMISSIONER OF GST AND CENTRAL EXCISE
|
July 24, 2018 |
|
SMILAN BABU, S/O. BABU Vs. STATE OF KERALA
|
July 19, 2018 |
|
SMITHA J Vs. BINU S/O SADANANDAN
|
August 10, 2018 |
|
SMITHA RAJKUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
June 29, 2018 |
|
SMITHA RAJKUMAR Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 25, 2018 |
|
SMITHESH Vs. STATE OF KERALA
|
December 10, 2018 |
|
SMRITHY RADHAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE POLICE HEADQUARTERS, VAZHUTHAKKAD
|
July 2, 2018 |
|
SMT. JENANY J.R. Vs. STATE OF KERALA AND OTHERS
|
March 7, 2018 |
|
SMT. KELOTHU VALAPPIL KUNHATHI Vs. UNION OF INDIA REPRESENTED BY THE UNDER SECRETARY TO GOVERNMENT AND OTHERS
|
July 31, 2018 |
|
SMT. LEENA P.NAIR Vs. GST COUNCIL
|
April 11, 2018 |
|
SMT. OMANA VALSAN AND OTHER Vs. DEVASSY AND OTHER
|
June 26, 2018 |
|
SMT. P.T. SUSAMMA Vs. STATE OF KERALA
|
January 19, 2018 |
|
SMT. PENNAMMA Vs. DISTRICT COLLECTOR, KALPETTA WAYANAD AND OTHERS
|
May 22, 2018 |
|
SMT. PRABHA SUKUMARAN, W/O. LATE SRI. O.R. SUKUMARAN AND ANR. Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF KERALA AND ORS.
|
January 29, 2018 |
|
SMT. REMYA P.R. Vs. UNIVERSITY OF CALICUT AND OTHERS
|
April 12, 2018 |
|
SMT. SANU JOJI AND OTHERS Vs. UNION OF INDIA, REPRESENTED BY GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI
|
October 24, 2018 |
|
SMT. SATHY V. Vs. RUPESH K.P.
|
May 25, 2018 |
|
SMT. SHYLAJA AND OTHERS Vs. ICICI LOMBARD GEN.INSURANCE CO. LTD.
|
February 21, 2018 |
|
SMT. SILVY Vs. KOOVAPPADY GRAMA PANCHAYAT
|
October 11, 2018 |
|
SMT. SIXCY JOSE Vs. JOINT REGIONAL TRANSPORT OFFICER, SUB REGIONAL TRANSPORT OFFICE, PALA
|
January 23, 2018 |
|
SMT. SUMA LALU, W/O. LATE LALU Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
January 11, 2018 |
|
SMT. SURABHI K Vs. STATE OF KERALA AND ORS.
|
March 27, 2018 |
|
SMT. VAKKACHAN MARY Vs. CORPORATION OF KOCHI
|
June 11, 2018 |
|
SMT.GIGI BINU Vs. SHYBI ANOOP
|
February 2, 2018 |
|
SMT.UMMAYU Vs. HE SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
November 22, 2018 |
|
SMT.USHA R.B Vs. GOPAKUMAR.V
|
November 1, 2018 |
|
SNEHA VARGHESE Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
August 1, 2018 |
|
SNEHACHARYA INSTITUTE OF MANAGEMENT & TECHNOLOGY REPRESENTED BY IT DIRECTOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
June 27, 2018 |
|
SOBHA SANTHOSH Vs. P V MARY HEADMISTRESS (NOW IN CHARGE)
|
February 15, 2018 |
|
SOBHA SASIDHARAN Vs. TAHSILDAR, ALATHUR ALATHUR
|
November 21, 2018 |
|
SOBHA V Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
July 6, 2018 |
|
SOBHANA SURENDRAN Vs. STATE OF KERALA
|
December 4, 2018 |
|
SOBHANADAS Vs. STATE CO
|
October 30, 2018 |
|
SOBHINI K R Vs. EMPLOYEES STATE INSURANCE CORPORATION REPRESENTED BY ITS MANAGER
|
July 11, 2018 |
|
SOBIDA, W/O SAINUDEEN Vs. RAHIM, S/O MUTHALIF
|
July 2, 2018 |
|
SOBIN MATHEW Vs. STATE OF KERALA AND OTHERS
|
July 26, 2018 |
|
SOINA EXPORTS Vs. KERALA STATE ELECTRICITY APPELLATE AUTHORITY, ERNA
|
March 13, 2018 |
|
SOLOMON ERNEST P Vs. VALSALAKUMARY
|
April 12, 2018 |
|
SOLY W/O. EDATTUKARAN PAUL Vs. ANIYAN JOSEPH, VELLIKKAD HOUSE
|
October 10, 2018 |
|
SOMAL J, S/O. JAGADEESH AND OTHERS Vs. THE SUB INSPECTOR OF POLICE, MANJESHWAR POLICE STATION
|
May 18, 2018 |
|
SOMAN Vs. STATE OF KERALA AND OTHERS
|
January 17, 2018 |
|
SOMAN Vs. STATE OF KERALA
|
January 30, 2018 |
|
SOMAN Vs. STATE OF KERALA
|
January 8, 2018 |
|
SOMAN Vs. R. KAVIRAJ AND OTHERS
|
March 2, 2018 |
|
SOMAN AND ANR. Vs. SUKUMARAN AND ANR.
|
March 9, 2018 |
|
SOMAN M K S/O KUTTAPPAN Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
August 6, 2018 |
|
SOMAN PILLAI P N Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD
|
July 17, 2018 |
|
SOMAN, S/O PUTHENVEETIL VIJAYAN Vs. ADDL DISTRICT MAGISTRATE, KOTTAYAM
|
July 19, 2018 |
|
SOMANADHAN K. Vs. STATE OF KERALA
|
June 5, 2018 |
|
SOMANADHAN V S Vs. RAVI SAINI
|
June 22, 2018 |
|
SOMANATHAN Vs. THE DISTRICT COLLECTOR
|
October 11, 2018 |
|
SOMANATHAN Vs. GEETHAKUMARI
|
July 16, 2018 |
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SOMASEKHARA S/O RAMAN PILLAI Vs. SUDHAKARA S/O KARUNAKARA KAIMAL AND ANOTHER
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February 22, 2018 |
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SOMATHEEERAM AYURVEDIC BEACH RESORTS PVT. LTD., HEAD OFFICE Vs. DIRECTOR GENERAL OF POLICE, KERALA AND OTHERS
|
October 25, 2018 |
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SONARAJ Vs. BABURAJAN
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February 23, 2018 |
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SONARATNAN AND ORS. Vs. SANTHAKUMARI AND ORS.
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March 7, 2018 |
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SONIA EXPORTS Vs. KERALA STATE ELECTRICITY APPELLATE AUTHORITY
|
July 6, 2018 |
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SONIA JOSEPH Vs. AXIS BANK LTD.
|
November 1, 2018 |
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SONIA NATHALINE SANTMAYOR Vs. THE SUB REGISTRAR OFFICE, KOCHI
|
October 9, 2018 |
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SONIYA S., D/O. SIVADAS Vs. LIJO M. JOSE, S/O. M.D. JOSE
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March 21, 2018 |
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SONY ANSON W/O ANSON Vs. MANUEL D SILVA S/O PETER D SILVA
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January 3, 2018 |
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SONY C M Vs. STATE OF KERALA THROUGH EXCISE INSPECTOR
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June 11, 2018 |
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SONY MARKOSE,S/O. P J MARKOSE Vs. OUSEPH CHERIAN
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October 10, 2018 |
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SONY VARGHESE Vs. STATE OF KERALA
|
July 11, 2018 |
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SOORAJ JAYAPRASAD AND OTHERS Vs. ALAPPUZHA MUNICIPALITY AND OTHERS
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June 25, 2018 |
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SOORAJ KUNJAN Vs. STATE OF KERALA
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September 10, 2018 |
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SOORAJ Y.S Vs. STATE OF KERALA
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September 10, 2018 |
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SOORYASHOBHA ENGINEERS AND CONTRACTOR (P) LTD. Vs. UNNI, S/O. KEERAN
|
June 26, 2018 |
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SOPHIA V.J. Vs. STATE OF KERALA AND OTHERS
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March 15, 2018 |
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SOSAMMA Vs. THE AUTHORISED OFFICER & CHIEF MANAGER, THE CANARA BANK AND ANR.
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April 27, 2018 |
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SOSAMMA ABRAHAM W/O LATE ABRAHAM Vs. SPECIAL TAHSILDAR LAND ACQUISITION ACT
|
February 26, 2018 |
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SOSAMMA JOHN Vs. THRISSUR CO-OPERATIVE AGRICULTURAL & RURAL DEVELOP
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March 5, 2018 |
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SOSAMMA OOMMEN Vs. GRACY GEORGE
|
June 7, 2018 |
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SOU MOTU Vs. TRAVANCROE DEVASWOM BOARD AND ANOTHER
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June 11, 2018 |
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SOUDATH K.V., HIGH SCHOOL ASSISTANT (ARABIC), C.H.M. HIGH SCHOOL Vs. STATE OF KERALA AND OTHERS
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January 23, 2018 |
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SOUMYA M.R. Vs. STATE OF KERALA
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November 22, 2018 |
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SOUMYA. K, UPSA AND OTHERS Vs. DISTRICT EDUCATIONAL OFFICER AND OTHERS
|
March 12, 2018 |
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SOUPARNIKA S.S AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 18, 2018 |
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SOURI Vs. ISABELLA LOUIS
|
July 4, 2018 |
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SOUTH CHITTOOR SREEKRISHNA SWAMI KSHETRA SAMRASHNA SAMATHI REPRESENTED BY ITS VICE PRESIDENT Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
July 3, 2018 |
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SOUTH INDIAN BANK LTD. Vs. NATIONAL SEA FOOD COMPANY AND OTHERS
|
March 22, 2018 |
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SOUTH INDIAN GREEN CARDAMOM COMPANY LTD. Vs. UNION OF INDIA
|
September 26, 2018 |
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SOUTH KERALA PROVINCE OF ORDER OF DISCALCED CARMELITES RELIGIOUS AND CHARITABLE TRUST Vs. STATE OF KERALA
|
July 17, 2018 |
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SOUTH TRAVANCORE DISTILLERIES Vs. STATE OF KERALA
|
October 1, 2018 |
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SOUTHERN DREDGING COMPANY(P) LIMITED Vs. SECRETARY TO GOVERNMENT, COSTAL SHIPPING & INLAND NAVIGATION (A) DEPARTMENT AND ANOTHER
|
April 6, 2018 |
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SOUTHERN INSTITUTE FOR SOCIAL SCIENCE RESEARCH Vs. DIRECTOR OF SOCIAL WELFARE, DIRECTORATE OF SOCIAL
|
May 24, 2018 |
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SOUTHERN INVESTMENTS PVT. LTD. & ORS. Vs. STATE OF KERALA & ORS.
|
April 5, 2018 |
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SOUTHERN RAILWAY Vs. K N SURENDRAN PILLAI
|
January 10, 2018 |
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SOUTHERN TRANSPORT COMPANY Vs. BALAKRISHNA MENON
|
April 9, 2018 |
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SOUTHERN TRANSPORT COMPANY REPRESENTED BY ITS MANA Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
|
March 23, 2018 |
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SPECIALITY HOSPITAL Vs. ASST. PROVIDENT FUND COMMISSIONER AND ANOTHER
|
April 27, 2018 |
|
SPORTS AUTHORITY OF INDIA, REPRESENTED BY ITS DIRECTOR GENERAL Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT
|
May 25, 2018 |
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SR. MINI. P.O., D/O. OUSEPH P.V. Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
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SREE BHAGAVATHY TRUST Vs. MALABAR DEVASWOM BOARD RPESENTED BY ITS SECRETARY, MALABAR DEVASWOM BOARD
|
July 2, 2018 |
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SREE CHINAKKATHOOR POORAM OTTAPALAM DESOM COMMITTEE T.B.ROAD AND ORS. Vs. COMMISSIONER, MALABAR DEVASWOM BOARD AND ORS.
|
January 18, 2018 |
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SREE GOKULAM CHIT & FINANCE CO. (P) LTD. Vs. RAMACHANDRAN NAIR
|
February 16, 2018 |
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SREE GOKULAM CHITS AND FINANCE COMPANY (P) LTD. Vs. SARAMMA CHACKO AND ANOTHER
|
February 9, 2018 |
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SREE GOKULAM CHITS AND FINANCE COMPANY LIMITED Vs. N. VIJAYAN S/O. K. NEELAKANTAN
|
July 3, 2018 |
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SREE GURUDEVA VIDYANIKETHAN CENTRAL SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
July 12, 2018 |
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SREE KOCHU MALAYALAPPUZHA DEVI KSHETHRA SAMRAKSHANA SAMITHI REG.NO.T Vs. DISTRICT COLLECTOR, CIVIL STATION, KODAPPANAKUNNU P.O. AND OTHERS
|
October 30, 2018 |
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SREE KUMARESWARA PULAYA SERVICE SOCIETY Vs. STATE OF KERALA AND OTHERS
|
February 14, 2018 |
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SREE MARUTHI BHAGAVATHI TEMPLE Vs. THE DISTRICT COLLECTOR, PALAKKAD AND OTHERS
|
January 29, 2018 |
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SREEBA Vs. RAMESH K.P. & ORS.
|
January 9, 2018 |
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SREEDEVI Vs. STATE OF KERALA AND ORS.
|
February 15, 2018 |
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SREEDEVI Vs. R RADHAKRISHNAN NAIR
|
May 24, 2018 |
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SREEDEVI S K Vs. K S RAJEEV
|
July 19, 2018 |
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SREEDEVI VARMA Vs. RAVIVARMA THAMBURAN, S/O V S NARAYANAN NAMBOOTHIRI
|
March 20, 2018 |
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SREEDHARAN NAMBISSAN Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
|
January 22, 2018 |
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SREEJA Vs. GEORGE JOSEPH
|
March 7, 2018 |
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SREEJA ANILKUMAR Vs. ABDUL SALAM
|
March 9, 2018 |
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SREEJA S. Vs. COMMISSIONER OF POLICE
|
September 24, 2018 |
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SREEJA SREEDHARAN, UPPER PRIMARY SCHOOL ASSITANT Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHI
|
January 16, 2018 |
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SREEJA T NAIR Vs. STATE OF KERALA REPRESENTED BY ITS ADDITIONAL CHIEF SECRETARY
|
August 9, 2018 |
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SREEJESH V.P Vs. ANNES GEORGE
|
January 29, 2018 |
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SREEJI JAGADEESH AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
May 25, 2018 |
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SREEJIMON C P Vs. ASHA RAJAN
|
March 19, 2018 |
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SREEJITH KALLUKOTHIYA PARAMBATH Vs. MAHESH, S/O. KUNHIRAMAN AND OTHERS
|
March 14, 2018 |
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SREEJITH.A. Vs. MUKKOM SERVICE CO-OPERATIVE BANK LTD.
|
October 8, 2018 |
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SREEJTIH Vs. SRUTHY
|
July 17, 2018 |
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SREEJTIH S/O SUKUMARAN Vs. SRUTHY D/O NEELAMBARAN
|
July 17, 2018 |
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SREEKALA .K Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION LTD.(KSRTC)
|
October 15, 2018 |
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SREEKALA NAIR Vs. HDFC LTD
|
July 24, 2018 |
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SREEKALA RAMESH Vs. STATE POLICE CHIEF, POLICE HEADQUARTERS, THIRUVANANTHAPURAM
|
July 2, 2018 |
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SREEKALA.V.R, W/O.VISHAKH KUMAR Vs. STATE OF KERALA
|
October 9, 2018 |
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SREEKANTH Vs. STATE OF KERALA
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March 20, 2018 |
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SREEKANTH M.S. Vs. STATE OF KERALA
|
August 2, 2018 |
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SREEKANTH. S.B. Vs. MAHATMA GANDHI UNIVERSITY
|
February 9, 2018 |
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SREEKUMAR Vs. THE AUTHORISED OFFICER CANARA BANK
|
January 24, 2018 |
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SREEKUMAR Vs. KERALA WOMENS COMMISSION
|
July 5, 2018 |
|
SREEKUMAR @ KUTTAN Vs. STATE OF KERALA REPRESENTED BY SHO OF WADAKKANCHERY POLICE STATION
|
June 27, 2018 |
|
SREEKUMAR K. Vs. MANAGING DIRECTOR K.T.D.C LTD
|
November 2, 2018 |
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SREEKUMAR P.P Vs. DEVADASAN .K
|
October 11, 2018 |
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SREEKUMAR T.S. Vs. COCHIN DEVASOM BOARD AND OTHERS
|
May 23, 2018 |
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SREEKUMAR V.D. Vs. UNION BANK OF INDIA AND OTHERS
|
June 26, 2018 |
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SREEKUMAR V.K. Vs. THE COMMISSIONER OF POLICE, KOCHI CITY
|
October 10, 2018 |
|
SREEKUMARAN Vs. THE AUTHORIZED OFFICER, GENERAL MANAGER IN CHARGE, THE TRIVANDRUM CO
|
May 4, 2018 |
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SREEKUTTAN Vs. STATE OF KERALA
|
July 3, 2018 |
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SREEKUTTAN @ APPU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
January 25, 2018 |
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SREELA S.G. Vs. RAMAKRISHNA PILLAI
|
February 20, 2018 |
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SREELAKSHMI M Vs. UNIVERSITY OF CALICUT
|
April 13, 2018 |
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SREELATHA Vs. C.A. LATHA, I.A.S. AND ORS.
|
March 19, 2018 |
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SREELATHA Vs. STATE OF KERALA
|
July 30, 2018 |
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SREELEKHA Vs. STATE OF KERALA
|
February 14, 2018 |
|
SREELEKHA @ LEKHA, W/O. CHANDRAN AND OTHERS Vs. THE DEPUTY SUPERINTENDENT OF POLICE, CBCID AND OTHERS
|
January 19, 2018 |
|
SREENANDAN NAIR.S. Vs. THE AUTHORISED OFFICER
|
July 5, 2018 |
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SREENI @ SREENIVASAN S/O KUMARAN Vs. STATE OF KERALA
|
March 1, 2018 |
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SREENIVASAN Vs. O. JANARDHANAN AND OTHERS
|
July 12, 2018 |
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SREENIVASAN Vs. DISTRICT COLLECTOR, CIVIL STATION
|
May 30, 2018 |
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SREENIVASAN M Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
June 12, 2018 |
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SREENIVASAN.M Vs. STATE OF KERALA
|
October 5, 2018 |
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SREEPATHI S/O. CHANDRACHOODAN Vs. KISHORE S/O. KUNJAN AND ANOTHER
|
May 21, 2018 |
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SREERAJ S. Vs. STATE OF KERALA AND OTHERS
|
July 18, 2018 |
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SREERANJ S/O BALAKRISHNAN Vs. SUB INSPECTOR OF POLICE, PERAMANGALAM POLICE STATION
|
July 5, 2018 |
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SREEVIDYA SASIDHARAN Vs. STATE OF KERALA
|
November 29, 2018 |
|
SRI KAILASH LOGISTICS LIMITED REPRESENTED BY ITS MANAGER Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
July 10, 2018 |
|
SRI. CHANDRASEKHARAN NAIR, PROPRIETOR OF M/S.JYOTHIS Vs. STATE OF KERALA
|
June 5, 2018 |
|
SRI. CHIRAKKAKARAN ANTONY JOSEPH AND OTHER Vs. THE SUB REGISTRAR, THRISSUR AND OTHER
|
June 29, 2018 |
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SRI. KANNAN @ RAJESH Vs. STATE OF KERALA
|
November 5, 2018 |
|
SRI. KUNJIRAMAN NAMBIAR, RAM NIVAS, NEERVARAM OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 29, 2018 |
|
SRI. P.M. VIJAYAN Vs. THE ASSISTANT REGISTRAR OF CO
|
June 13, 2018 |
|
SRI. R. JAYAKUMARAN NAIR PRESIDENT Vs. BHAGAVAN KANI, AGED 65 YEARS, S/O. ERAYIMANKANI
|
January 18, 2018 |
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SRI. RENJITH Vs. INDIAN OIL CORPORATION LIMITED AND OTHERS
|
July 24, 2018 |
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SRI. SABU ANTONY, S/O. ANTONY, AND OTHERS Vs. THE NEW JEYES KURIES (KERALA) PVT. LTD. (IN PROVL. LIQUIDATION)
|
February 5, 2018 |
|
SRI. SUDARSANAN Vs. STATE OF KERALA & ORS.
|
June 19, 2018 |
|
SRI. V.R. SREEKUMAR Vs. COMMISSIONER OF INCOME TAX CENTRAL
|
December 11, 2018 |
|
SRI.P.RAVINDRAN Vs. THE DIVISIONAL RAILWAY MANAGER
|
December 6, 2018 |
|
SRUJI BHASKAR Vs. HUMAN RESOURCE DEVELOPMENT, DEPARTMENT OF ELEMENTARY EDUCATION & LITERACY AND OTHERS
|
April 24, 2018 |
|
SRUTHI Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 10, 2018 |
|
SRUTHI Vs. STATE OF KERALA
|
September 7, 2018 |
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SRUTHI S Vs. UNIVERSITY OF KERALA
|
January 22, 2018 |
|
ST ANDREWS FERONA CHURCH, ARTHUNGAL CHERTHALA SOUT Vs. BABY SON OF SAMUEL, KATTIPARAMBIL
|
June 19, 2018 |
|
ST ATNONYS CHURCH, VADUTHALA Vs. PAUL @ OUSO PAUL
|
August 3, 2018 |
|
ST MARYS COLLEGE REP BY ITS CHAIRMAN Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
|
June 21, 2018 |
|
ST MARYS HOTELS PVT LTD Vs. SUPERINTENDENT OF CENTRAL TAX & CENTRAL EXCISE
|
July 13, 2018 |
|
ST MARYS ORTHODOX CHURCH Vs. STATE OF KERALA
|
December 12, 2018 |
|
ST. GEORGES FORANE CHURCH, EDAPPALLY AND OTHERS Vs. EDUMART, ASHARAFI BUILDINGS, CHANDAPADY AND OTHERS
|
March 5, 2018 |
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ST. JOHNS MONASTERY Vs. ROJA ABRAHAM AND OTHERS
|
April 10, 2018 |
|
ST. JOSEPHS GRANITES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 2018 |
|
ST. JOSEPHS TEA COMPANY LTD. Vs. CHIEF COMMISSIONER, CENTRAL GST & CENTRAL EXCISE KERALA ZONE I.C.E. BHAVAN
|
March 28, 2018 |
|
ST. MARYS CHURCH AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 7, 2018 |
|
ST.ANTONY'S AUPS PAZHOOR Vs. STATE OF KERALA,
|
October 11, 2018 |
|
ST.JOSEPHS COLLEGE Vs. THE STATE OF KERALA AND OTHERS
|
March 14, 2018 |
|
STABILIX SOLUTIONS (P) LTD Vs. INCOME TAX OFFICER
|
December 17, 2018 |
|
STANLY @ JOJI Vs. STATE OF KERALA
|
March 28, 2018 |
|
STAR GRANITES THATTUPARA CHULLI P O ANGAMALY Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
June 4, 2018 |
|
STATE Vs. ABDUL NASSAR S/O KUNHIMUHAMMED
|
February 28, 2018 |
|
STATE AND OTHERS Vs. VISWARAJAN @ PODI @ KARUMADI AND OTHERS
|
January 17, 2018 |
|
STATE BANK OF INDIA Vs. SMT. PRASANNA KUMARI T.V. W/O. LATE N. GOPALAKRISHNAN
|
June 25, 2018 |
|
STATE BANK OF TRAVANCORE Vs. CENTRAL BOARD OF DIRECT TAXES DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA, NEW DELHI
|
March 14, 2018 |
|
STATE DIRECTOR, KHADI & VILLAGE INDUSTRIES COMMISS Vs. T SURENDRAN
|
June 11, 2018 |
|
STATE OF KERALA Vs. P K JAYASREE W/O T NARAYANAN KUTTY
|
June 13, 2018 |
|
STATE OF KERALA Vs. HARIDAS AND OTHERS
|
February 19, 2018 |
|
STATE OF KERALA Vs. K LINK HEALTH CARE (INDIA) PVT LTD
|
June 5, 2018 |
|
STATE OF KERALA Vs. P.V. MANOHARAN
|
February 28, 2018 |
|
STATE OF KERALA Vs. M/S. TMK TRADERS, VENGARA
|
February 27, 2018 |
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STATE OF KERALA Vs. SRI. THOMAS GEORGE
|
April 3, 2018 |
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STATE OF KERALA Vs. KURIAN S/O. ABARAHAM
|
March 26, 2018 |
|
STATE OF KERALA Vs. M/S. TMK. STEEL AGENCIES VENGARA
|
May 21, 2018 |
|
STATE OF KERALA Vs. CHAITHANYA EYE HOSPITAL & RESEARCH INSTITUTE THIRUVANANTHAPURAM
|
April 12, 2018 |
|
STATE OF KERALA Vs. COCHIN SHIPYARD LTD.
|
October 9, 2018 |
|
STATE OF KERALA Vs. M/S. J.B. CHEMICALS AND PHARMACEUTICAL PVT.
|
September 10, 2018 |
|
STATE OF KERALA Vs. GAMMON INDIA LTD
|
September 10, 2018 |
|
STATE OF KERALA Vs. SINDHU C.P.
|
January 16, 2018 |
|
STATE OF KERALA Vs. K.T.YESODHARAN
|
July 10, 2018 |
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STATE OF KERALA Vs. T.C. JOSE
|
April 10, 2018 |
|
STATE OF KERALA Vs. M/S. ORIENTAL COMMODITIES, PROP. VIKRAM JAIN, PANAYAPPILLY
|
June 25, 2018 |
|
STATE OF KERALA Vs. M/S. PARISONS FOODS (P) LTD.
|
June 18, 2018 |
|
STATE OF KERALA Vs. GEETHA T.N. W/O. VENUGOPALAN
|
June 14, 2018 |
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STATE OF KERALA Vs. DURGADAS AND OTHERS
|
June 8, 2018 |
|
STATE OF KERALA Vs. M/S. MARGO BIO
|
July 6, 2018 |
|
STATE OF KERALA Vs. V MOHANAN CONTRACTOR
|
March 2, 2018 |
|
STATE OF KERALA Vs. K. SADANANDAN AND OTHERS
|
March 7, 2018 |
|
STATE OF KERALA Vs. BABU V.S., S/O. K. VISWANATHAN NAIR
|
January 3, 2018 |
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STATE OF KERALA Vs. K J KURIAN
|
July 26, 2018 |
|
STATE OF KERALA Vs. C V JACOB
|
July 24, 2018 |
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STATE OF KERALA Vs. ALUKKAS JEWELLERY
|
June 5, 2018 |
|
STATE OF KERALA Vs. V D VINCENT, S/O DEVASSY
|
August 3, 2018 |
|
STATE OF KERALA Vs. P.M.K. MEMMORIAL CHARITABLE TRUST, REPRESENTED BY ITS MANAGING TRUSTEE K.K.MUSTHAFA AND OTHERS
|
July 26, 2018 |
|
STATE OF KERALA Vs. P T KUNJAMMA
|
December 17, 2018 |
|
STATE OF KERALA Vs. VIJAYAN
|
December 17, 2018 |
|
STATE OF KERALA Vs. ROSILINE GEORGE
|
December 19, 2018 |
|
STATE OF KERALA Vs. BABU VARGHESE
|
December 19, 2018 |
|
STATE OF KERALA Vs. JAIN RAJ
|
December 19, 2018 |
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STATE OF KERALA Vs. ELISABUTH KURIAN
|
December 20, 2018 |
|
STATE OF KERALA Vs. MARY KURIAN
|
February 7, 2018 |
|
STATE OF KERALA Vs. MOHANDAS
|
January 17, 2018 |
|
STATE OF KERALA Vs. C HANEEFA
|
January 10, 2018 |
|
STATE OF KERALA Vs. V SUDHAKUMAR
|
January 5, 2018 |
|
STATE OF KERALA Vs. S BAIJU
|
January 5, 2018 |
|
STATE OF KERALA Vs. HINDUSTAN LEVER LTD.
|
July 19, 2018 |
|
STATE OF KERALA Vs. T.K. JAMEELA
|
September 19, 2018 |
|
STATE OF KERALA Vs. KADIJA BEEVI M.A
|
September 27, 2018 |
|
STATE OF KERALA Vs. THE CHAIRMAN
|
December 6, 2018 |
|
STATE OF KERALA Vs. K M VICTORIA
|
June 14, 2018 |
|
STATE OF KERALA Vs. SINDHU
|
January 16, 2018 |
|
STATE OF KERALA Vs. CHERIATH JOSEPH
|
January 10, 2018 |
|
STATE OF KERALA Vs. PETER JOHN
|
January 10, 2018 |
|
STATE OF KERALA Vs. P.V. MOHANDAS
|
January 5, 2018 |
|
STATE OF KERALA Vs. VIJAYASINGH, S/O. DEVARAJAN AND OTHERS
|
January 11, 2018 |
|
STATE OF KERALA Vs. BIJU @ PINDI BIJU
|
December 10, 2018 |
|
STATE OF KERALA Vs. UNNI
|
August 17, 2018 |
|
STATE OF KERALA Vs. M/S. BHARATHI AIRTEL LIMITED
|
November 8, 2018 |
|
STATE OF KERALA Vs. IBRAHIM
|
February 8, 2018 |
|
STATE OF KERALA Vs. RAMESH BHAI
|
May 21, 2018 |
|
STATE OF KERALA Vs. SUNIL
|
November 30, 2018 |
|
STATE OF KERALA Vs. M.M. JOSEPH
|
May 29, 2018 |
|
STATE OF KERALA Vs. NAZAR
|
March 28, 2018 |
|
STATE OF KERALA Vs. DISTRICT EDUCATIONAL OFFICER, MALAPPURAM
|
March 27, 2018 |
|
STATE OF KERALA Vs. REVATHY BAI
|
March 27, 2018 |
|
STATE OF KERALA Vs. MARY KURIAN JOINT MANAGING PARTNER
|
February 12, 2018 |
|
STATE OF KERALA Vs. HABEEB MASHOOD
|
March 20, 2018 |
|
STATE OF KERALA Vs. K C VASUDEVAN THAMPAN
|
July 2, 2018 |
|
STATE OF KERALA Vs. TRANSPORT CORPORATION OF INDIA LTD
|
July 2, 2018 |
|
STATE OF KERALA Vs. SANDHYA S R
|
April 3, 2018 |
|
STATE OF KERALA Vs. MEKA DREDGING CO. PVT. LTD.
|
March 16, 2018 |
|
STATE OF KERALA Vs. JAMES THOMAS
|
June 26, 2018 |
|
STATE OF KERALA Vs. A R SIVADASAN S/O RAVUNNI
|
June 14, 2018 |
|
STATE OF KERALA Vs. LATHA G
|
May 23, 2018 |
|
STATE OF KERALA Vs. PAN PACIFIC ENGINEERING SERVICES (P) LTD
|
July 9, 2018 |
|
STATE OF KERALA Vs. N. RAJAGOPAL
|
September 4, 2018 |
|
STATE OF KERALA Vs. KUNJOOTTY @ JOSEPH, S/O OUSEPH
|
July 19, 2018 |
|
STATE OF KERALA Vs. S. JOBI, SUNSHINE, PAZHAVEEDU, ALAPPUZHA
|
June 4, 2018 |
|
STATE OF KERALA Vs. SHIHABUDHEEN P. M/S. GOLDEN SANDS, SULATHN BATHERY, WAYANAD DISTRICT
|
June 26, 2018 |
|
STATE OF KERALA Vs. K.P. RAJITH INSIGHT MARKETING, VALAYAMKULAM, MALAPPURAM
|
July 17, 2018 |
|
STATE OF KERALA Vs. KTC AUTOMOBILES (P) LTD
|
June 29, 2018 |
|
STATE OF KERALA Vs. KAVULLAPURAYIL JOJU
|
December 12, 2018 |
|
STATE OF KERALA Vs. JOSEPH VELUPUZHAKKAL
|
January 31, 2018 |
|
STATE OF KERALA Vs. K SANKAR
|
July 20, 2018 |
|
STATE OF KERALA AND ANOTHER Vs. R. CICILET, C.V SADANAM, MUKKOLA
|
January 10, 2018 |
|
STATE OF KERALA AND ANOTHER Vs. V.M. ABDULLA KUTTY
|
January 8, 2018 |
|
STATE OF KERALA AND ANOTHER Vs. K. MADAVI
|
January 22, 2018 |
|
STATE OF KERALA AND ANOTHER Vs. RAJENDRAN AND ANOTHER
|
October 30, 2018 |
|
STATE OF KERALA AND ANOTHER Vs. SHIBU MANUEL AND OTHERS
|
June 21, 2018 |
|
STATE OF KERALA AND ANOTHER Vs. LATHIKA P.K.
|
May 31, 2018 |
|
STATE OF KERALA AND ANR. Vs. RAJESHKUMAR P.D.
|
July 5, 2018 |
|
STATE OF KERALA AND ANR. Vs. MARIA ANTONY AND ORS.
|
February 28, 2018 |
|
STATE OF KERALA AND ORS. Vs. ROSEY HOUSE BOATS KONNAKKAPPALLY BUILDING AND ORS.
|
February 12, 2018 |
|
STATE OF KERALA AND OTHER Vs. V. KRISHNA KUMAR AND OTHER
|
February 1, 2018 |
|
STATE OF KERALA AND OTHER Vs. K.M. SULAIMAN AND OTHERS
|
February 6, 2018 |
|
STATE OF KERALA AND OTHERS Vs. A.M. PHILIP, S/O. M.M. MATHAI
|
January 24, 2018 |
|
STATE OF KERALA AND OTHERS Vs. HASSAN SHAREEF. K.
|
March 27, 2018 |
|
STATE OF KERALA AND OTHERS Vs. T.K VARKEY AND OTHERS
|
April 2, 2018 |
|
STATE OF KERALA AND OTHERS Vs. ABRAHAM THOMAS
|
June 26, 2018 |
|
STATE OF KERALA AND OTHERS Vs. ALLY TRESA GEORGE, W/O. JOSEPH KUTTY AND OTHERS
|
March 5, 2018 |
|
STATE OF KERALA AND OTHERS Vs. K.R. MAYADEVI
|
March 12, 2018 |
|
STATE OF KERALA AND OTHERS Vs. SMITHA R.S., D/O SARADHAMONY AND OTHERS
|
March 22, 2018 |
|
STATE OF KERALA AND OTHERS Vs. K. NAZAR, S/O YUSUF
|
April 9, 2018 |
|
STATE OF KERALA AND OTHERS Vs. JUPUDI PRASAD IFS, CONSERVATOR OF FORESTS (WAITING FOR POSTING) AND OTHERS
|
January 15, 2018 |
|
STATE OF KERALA REP BY CHIEF SECRETARY TO GOVERNMENT OF KERALA Vs. S KRISHNA IYER
|
July 5, 2018 |
|
STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO GOVERNMENT Vs. K M SULAIMAN S/O LATE MAMU K
|
February 6, 2018 |
|
STATE OF KERALA REPRESENTED BY DEPUTY COMMISSIONER Vs. C A COLLINS SOUTHERN JEWELLERY AND DIE WORKS
|
June 4, 2018 |
|
STATE OF KERALA REPRESENTED BY DEPUTY COMMISSIONER(LAW) Vs. MALANADU CEMENTS & ALLIED PRODUCTS (P) LTD
|
February 12, 2018 |
|
STATE OF KERALA REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Vs. BIJU T M
|
August 8, 2018 |
|
STATE OF KERALA REPRESENTED BY ITS SECRETARY Vs. SREELEKHA K R W/O G RAJEEV
|
February 22, 2018 |
|
STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY Vs. ARUL RAJ A B
|
March 1, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY Vs. MALA GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
|
February 20, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY (TAXES DEPARTMENT) Vs. CHEMPLAST SANMAR LIMITED, REPRESENTED BY ITS GENERAL MANAGER
|
December 4, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY TO GENERA Vs. RAVINDRAN N
|
March 21, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN Vs. JAYAKRISHNAN P
|
March 21, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT Vs. A R BALAGOPALAN
|
June 21, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT Vs. C A VINCENT
|
February 22, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT Vs. V P MURALEEDHARAN CHAIRMAN
|
March 7, 2018 |
|
STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT Vs. S K SHEELA W/O SAJI
|
February 6, 2018 |
|
STATE OF KERALA REPRSENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT Vs. KANNAN S
|
January 9, 2018 |
|
STATE OF KERALA, REP BY DISTRICT COLLECTOR Vs. SURESH GEE VARGHESE
|
July 9, 2018 |
|
STATE OF KERALA, REP. BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM, KERALA AND OTHERS Vs. SRI. V.K. BALAGOPAL MARAR AND OTHERS
|
March 13, 2018 |
|
STATE OF KERALA, REP. BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF CO Vs. K.T. SIVADASAN AND OTHERS
|
January 4, 2018 |
|
STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY Vs. E UMMER BAVA
|
June 22, 2018 |
|
STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR Vs. T C JOSE
|
April 10, 2018 |
|
STATE OF KERALA, REPRESENTED BY SECRETARY Vs. K JAYACHANDRAN, S/O KRISHNAN
|
June 14, 2018 |
|
STATE OF KERALA, REPRESENTED BY SECRETARY, LAW DEPARTMENT Vs. MOHANDAS U K
|
July 12, 2018 |
|
STATE TAX OFFICER (INT) Vs. KERALA GUJARAT CARGO EXPRESS
|
May 15, 2018 |
|
STATE OF KERALA Vs. NARAYANAN
|
December 7, 2018 |
|
STATE OF KERALA Vs. JOEMON RAJAN
|
September 6, 2018 |
|
STEEL & INDUSTRIAL FORGINGS LTD. Vs. INDIA FORGE & DROP STAMPINGS LTD. AND OTHERS
|
January 15, 2018 |
|
STELLA PAUL W/O LATE P M PAUL Vs. VIJAYAN S/O KUNJIRAMAN
|
March 21, 2018 |
|
STEPHAN, S/O. CHELLAPPAN NADAR Vs. STATE OF KERALA
|
May 31, 2018 |
|
STEPHEN Vs. THE STATE OF KERALA
|
June 18, 2018 |
|
STEPHEN BERNARD CONSTRUCTION COMPANY Vs. STATE BANK OF INDIA
|
May 10, 2018 |
|
STEPHEN THOMAS S/O JOSEPH THOMAS Vs. DIRECTOR OF SOCIAL JUSTICE DIRECTORATE OF SOCIAL JUSTICE
|
July 27, 2018 |
|
STIGI M. KOSHY Vs. LIJO NOBLE GEORGE AND OTHERS
|
January 16, 2018 |
|
SUB GROUP OFFICER, SREE DHARMA SASTHA TEMPLE TRAVANCORE DEVASWOM BOARD Vs. VILLAGE OFFICER, PERUMBAVOOR ERNAKULAM
|
July 19, 2018 |
|
SUB REGISTRAR Vs. FEDERAL BANK LIMITED
|
April 4, 2018 |
|
SUBAIDA Vs. STATE OF KERALA
|
October 22, 2018 |
|
SUBAIDA Vs. DEPUTY TAHSILDAR (RR) TALUK OFFICE
|
December 11, 2018 |
|
SUBAIDA Vs. PAVARATTI GRAMAPANCHAYATH
|
November 2, 2018 |
|
SUBAIDA BEEVI Vs. DR. NIFINA.N & ORS.
|
January 5, 2018 |
|
SUBAIDA P.A. Vs. KERALA GRAMIN BANK
|
November 2, 2018 |
|
SUBAIDA, W/O.LATE ALI Vs. SUBAIR, S/O.ABUBUCKER
|
October 10, 2018 |
|
SUBAIR Vs. STATE OF KERALA
|
November 5, 2018 |
|
SUBAIR M Vs. THALIPARAMB JUMA
|
May 4, 2018 |
|
SUBASH Vs. THE DISTRICT COLLECTOR AND OTHERS
|
April 10, 2018 |
|
SUBASH Vs. STATE OF KERALA
|
July 2, 2018 |
|
SUBASH, S/O PAZHIYODE PARAMESWARAN Vs. ISHAQ PASHA S/O AKRAM PASHA
|
June 12, 2018 |
|
SUBEESH Vs. STATE OF KERALA
|
March 23, 2018 |
|
SUBHALAJA AND OTHER Vs. S. NAJIM AND OTHERS
|
June 25, 2018 |
|
SUBHASH @ SANU,S/O BALAKRISHNAN Vs. STATE OF KERALA
|
September 28, 2018 |
|
SUBHASH CHANDRA GARG SECRETARY TO GOVT OF INDIA Vs. VIJITH KRISHNAN S/O SH KRISHNAKKUTTY MARAR
|
February 23, 2018 |
|
SUBHO ADHIKARI Vs. STATE OF KERALA
|
October 22, 2018 |
|
SUBIN S MENON S/O C SUKUMARA MENON Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 5, 2018 |
|
SUBRAHMANIAN Vs. STATE OF KERALA
|
January 22, 2018 |
|
SUBRAMANIAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 29, 2018 |
|
SUBRAMANIAN Vs. STATE OF KERALA
|
March 16, 2018 |
|
SUBRAMANIAN, S/O RAMAN Vs. VIJAYAN S/O MAYANDI
|
July 11, 2018 |
|
SUBRAMANYA BHAT Vs. STATE OF KERALA
|
October 10, 2018 |
|
SUBRAMONIAN S/O LATE SREENIVASAN Vs. SUB INSPECTOR OF POLICE FORT POLICE STATION
|
February 16, 2018 |
|
SUBRAN @ PIRI SUBRAN Vs. STATE
|
January 9, 2018 |
|
SUDARSANAN Vs. LALITHA KUMARI, KUNNUMPURATHU VEEDU, CHARUMMODU, AYIRRORPPARA, THIRUVANANTHAPURAM
|
May 29, 2018 |
|
SUDHAKARAN Vs. SREEKUMAR
|
May 31, 2018 |
|
SUDHAKARAN & ORS. Vs. STATE OF KERALA & ORS.
|
May 21, 2018 |
|
SUDHARMA Vs. RAJU
|
March 16, 2018 |
|
SUDHEEENA Vs. INDIAN OVERSEAS BANK
|
January 16, 2018 |
|
SUDHEENDRAN M Vs. STATE OF KERALA
|
May 31, 2018 |
|
SUDHEER Vs. DISTRICT GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY AND OTHERS
|
March 13, 2018 |
|
SUDHEER Vs. REENA C P
|
July 13, 2018 |
|
SUDHEER @ SUNEER Vs. STATE OF KERALA
|
January 16, 2018 |
|
SUDHEERAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 22, 2018 |
|
SUDHEERKUMAR Vs. PRAVEENA
|
August 30, 2018 |
|
SUDHEESH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 10, 2018 |
|
SUDHEESH @ KUTTAPPI Vs. STATE OF KERALA
|
May 30, 2018 |
|
SUDHEESH K. Vs. REGIONAL TRANSPORT OFFICER
|
October 8, 2018 |
|
SUDHEESH KUMAR ALIAS GIREESAN S/O SOMAN Vs. STATE OF KERALA AND ANOTHER
|
February 26, 2018 |
|
SUDHEESH M. Vs. STATE OF KERALA
|
September 10, 2018 |
|
SUDHEESH V PARAKKAL, MAKKADA P O, KAKKODI, KOZHIKODE Vs. STATE CO-OPERATIVE ELECTION COMMISSION CO-TOWERS,PALAYAM
|
July 25, 2018 |
|
SUDHER P S Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
July 4, 2018 |
|
SUDHEVAN K., Vs. KANNAMBRA GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY, KANNAMBRA P.O., ALATHUR, PALAKKADU DIST. AND OTHERS
|
July 5, 2018 |
|
SUGANDHI Vs. MUTHAYYA SHETTY
|
July 4, 2018 |
|
SUGATHAKUMARAN @ SUGATHAN Vs. STATE OF KERALA
|
September 10, 2018 |
|
SUGATHAN K. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR AND OTHER
|
October 30, 2018 |
|
SUGATHAN, S/O KUMARAN Vs. STATE OF KERALA
|
January 29, 2018 |
|
SUGUNA. A., ASSISTANT TEACHER, A.M.M. U.P. SCHOOL AND OTHERS Vs. STATE OF KERALA AND OTHER
|
March 6, 2018 |
|
SUGUNAN Vs. STATE OF KERALA & ORS.
|
February 26, 2018 |
|
SUHAIB Vs. STATE OF KERALA
|
October 10, 2018 |
|
SUHAIL T S/O ABDU RASAK Vs. JOINT REGIONAL TRANSPORT OFFICER
|
August 8, 2018 |
|
SUHARA Vs. FEDERAL BANK LTD
|
July 25, 2018 |
|
SUJA LEKSHMI Vs. JAYACHANDRAN S
|
April 3, 2018 |
|
SUJA LEKSHMI Vs. JAYACHANDRAN S.
|
March 5, 2018 |
|
SUJA V. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 26, 2018 |
|
SUJA ZACHARIAH Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
March 21, 2018 |
|
SUJAI JAYAKUMAR AND OTHER Vs. NIRMAL RAJ AND OTHER
|
October 30, 2018 |
|
SUJATHA Vs. STATE OF KERALA AND OTHERS
|
July 23, 2018 |
|
SUJATHA PURUSHAN Vs. THE DISTRICT COLLECTOR, CIVIL STATION
|
November 2, 2018 |
|
SUJATHA SARASAN W/O. C.K. SARASAN Vs. TRAVANCORE DEVASWOM BOARD
|
June 25, 2018 |
|
SUJAYA SADANANDAN Vs. THE ASSISTANT COMMISSIONER ASSESSMENT, SPECIAL CIRCLE, COMMERCIAL TAXES, KANNUR
|
February 12, 2018 |
|
SUJEESH K P Vs. MATTANNUR MUNICIPALITY REPRESENTED BY ITS SECRETAR
|
March 21, 2018 |
|
SUJESH V. Vs. STATE OF KERALA AND OTHERS
|
July 19, 2018 |
|
SUJIR SURESH NAYAK Vs. GOVERNMENT OF KERALA
|
January 8, 2018 |
|
SUJITH Vs. STATE OF KERALA
|
July 4, 2018 |
|
SUJITH Vs. STATE OF KERALA
|
September 18, 2018 |
|
SUJITH Vs. STATE OF KERALA
|
November 29, 2018 |
|
SUJITH Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE
|
February 22, 2018 |
|
SUJITH E S S/O P R SURENDRAN Vs. KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY SECRETARY
|
June 12, 2018 |
|
SUJU GOPINATH Vs. STATE OF KERALA AND ORS.
|
June 14, 2018 |
|
SUKESH C K Vs. PRINCIPAL SECRETARY, INDUSTRIES DEPARTMENT, GOVERN
|
March 15, 2018 |
|
SUKRITHAKIRAN SOFTWARE TECHNOLOGIES(PVT)LTD Vs. STATE OF KERALA
|
July 25, 2018 |
|
SUKUMARAN Vs. THE STATE OF KERALA
|
July 2, 2018 |
|
SUKUMARAN Vs. SUMESH S/O SUKUMARAN
|
January 19, 2018 |
|
SUKUMARAN Vs. STATE OF KERALA
|
June 25, 2018 |
|
SUKUMARAN Vs. STATE OF KERALA
|
January 30, 2018 |
|
SUKUMARAN Vs. RESMI
|
November 21, 2018 |
|
SUKUMARAN NAIR Vs. THE MANAGING COMMITTEE
|
November 22, 2018 |
|
SUKUMARAN, S/O ERANJIKAT VELAYUDHAN Vs. NARAYANAN, S/O ERANJIKKAL SANKARAN
|
July 18, 2018 |
|
SULAIKA AND OTHERS Vs. STATE OF KERALA AND OTHER
|
October 30, 2018 |
|
SULAIKHA Vs. RAGHAVAN
|
December 6, 2018 |
|
SULAIMAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, ERNAKULAM
|
June 5, 2018 |
|
SULAIMAN RAWTHER Vs. ANEESHA BEEGAM
|
September 7, 2018 |
|
SULFATH BEEVI Vs. RAJEENA BEEGAM
|
March 6, 2018 |
|
SULFIKER M. Vs. REGIONAL TRANSPORT OFFICER
|
November 14, 2018 |
|
SULPHIKAR Vs. RAFEEQ
|
December 7, 2018 |
|
SULPHIKAR @ SULPHIKAR MAYOORI Vs. RAFEEQ
|
November 16, 2018 |
|
SULTHANS BATTERY CO-OPERATIVE URBAN BANK LTD Vs. STATE OF KERALA
|
December 17, 2018 |
|
SUMA BALAN Vs. JOHNY M.C. AND ORS.
|
June 6, 2018 |
|
SUMA LALU Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, KOTTAYAM
|
January 11, 2018 |
|
SUMA. C.S Vs. THE CHAIRMAN, THE KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD, KOLLAM
|
June 26, 2018 |
|
SUMATHI Vs. STATE OF KERALA
|
October 25, 2018 |
|
SUMATHI & ORS. Vs. STATE OF KERALA & ORS.
|
June 29, 2018 |
|
SUMATHI AND OTHERS Vs. CHANDRAN PILLAI
|
July 3, 2018 |
|
SUMATHY, D/O. CHELLAMMA, CHANALKARA PUTHEN VEEDU Vs. STATE OF KERALA
|
June 13, 2018 |
|
SUMATHY, D/O. CHELLAMMA, CHANALKARA PUTHEN VEEDU, KEEZHAROOR DESOM, KEEZHAROOR VILLAGE, NEYYATTINKARA Vs. STATE OF KERALA
|
June 13, 2018 |
|
SUMAYYA RAHIM Vs. STATE OF KERALA
|
September 26, 2018 |
|
SUMESH Vs. STATION HOUSE OFFICER THALAPPUZHA POLICE STATION
|
November 5, 2018 |
|
SUMESH @ KANNAN Vs. STATE OF KERALA
|
January 22, 2018 |
|
SUMESH KUMAR S/O K C NANU Vs. STATE OF KERALA
|
July 26, 2018 |
|
SUMESH MATHEW Vs. BYSONVALLEY GRAMA PANCHAYATH, POTTANKKADU P.O. AND OTHERS
|
January 17, 2018 |
|
SUMITHRA AND OTHERS Vs. ASMATH AND OTHERS
|
March 27, 2018 |
|
SUMITHRADEVI M.R. AND OTHERS Vs. THE TRAVANCORE DEVASWOM BOARD AND OTHERS
|
June 18, 2018 |
|
SUMITHRAN @ MANIYAPPAN Vs. STATE OF KERALA
|
October 10, 2018 |
|
SUMU MONCY Vs. LISA K JACOB
|
March 26, 2018 |
|
SUNAIF Vs. STATE OF KERALA
|
November 5, 2018 |
|
SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. STATE OF KERALA AND OTHERS
|
July 23, 2018 |
|
SUNDARAM BNP PARIBAS HOME FINANCE LTD Vs. STATE OF KERALA
|
July 6, 2018 |
|
SUNDARAN Vs. CHANDRAN AND OTHERS
|
March 7, 2018 |
|
SUNDARESHAN NAIR S/O KUNJU PILLAI Vs. SHEREED A S/O AJAYA KUMAR
|
January 10, 2018 |
|
SUNDARLAL Vs. MADHUSUDHANAN RETNALAYAM AND OTHERS
|
June 12, 2018 |
|
SUNDHARI Vs. REVENUE DIVISIONAL OFFICER
|
March 2, 2018 |
|
SUNEESH Vs. STATE OF KERALA
|
September 19, 2018 |
|
SUNEESH (ACCUSED NO.2) S/O. KUNJAPPAN AND ANOTHER Vs. STATE OF KERALA REPRESENTED BY S.I. OF POLICE, PONKUNNAM, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA,, ERNAKULAM
|
February 19, 2018 |
|
SUNEESH KRISHNAN L.K. Vs. STATE OF KERALA
|
November 28, 2018 |
|
SUNEETHA K.P. D/O A.V. GOPALAKRISHNAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 14, 2018 |
|
SUNIL Vs. MARY
|
October 30, 2018 |
|
SUNIL A., S/O K.V PRABHAKARAN AND ANOTHER Vs. STATE OF KERALA
|
February 21, 2018 |
|
SUNIL AND OTHERS Vs. LALITHA
|
May 21, 2018 |
|
SUNIL BABU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME AFFAIRS
|
July 18, 2018 |
|
SUNIL C. KURIAN Vs. STATE OF KERALA
|
June 7, 2018 |
|
SUNIL C. KURIAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY SECRETARY SOCIAL JUSTICE DEPARTMENT, THIRUVANANTHAPURAM
|
October 24, 2018 |
|
SUNIL CHAIRMAN, LAZER NADAR EDUCATION AND RESEARCH Vs. LALITHA W/O SURENDRAN
|
May 21, 2018 |
|
SUNIL K S/O SUKUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 2, 2018 |
|
SUNIL K.V., S/O. VASU Vs. UDAYA SANKAR S/O. KUTTAN AND ANOTHER
|
March 27, 2018 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
February 5, 2018 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
December 12, 2018 |
|
SUNIL KUMAR @ SAILAN S/O SOMAN Vs. STATE OF KERALA
|
March 23, 2018 |
|
SUNIL KUMAR @ SUNIL Vs. STATE OF KERALA
|
July 13, 2018 |
|
SUNIL KUMAR P Vs. STATE OF KERALA
|
December 18, 2018 |
|
SUNIL KUMAR P G Vs. TRAVANCORE DEVASWOM BOARD
|
January 8, 2018 |
|
SUNIL KUMAR S/O KUNJU KRISHNA PILLAI Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORP
|
May 23, 2018 |
|
SUNIL KUMAR, S/O. DAMODARAN NAIR Vs. STATE OF KERALA & ORS.
|
February 20, 2018 |
|
SUNIL M.R. Vs. MUTHOOT VEHICLE AND ASST FINANCE LTD. AND OTHERS
|
July 24, 2018 |
|
SUNIL RAJ R Vs. B SRINIVAS IAS
|
June 8, 2018 |
|
SUNIL RAJ R. Vs. STATE OF KERALA
|
November 5, 2018 |
|
SUNIL RAJENDRAN Vs. THE AUTHORISED OFFICER
|
November 15, 2018 |
|
SUNIL S.S. Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHERS
|
April 13, 2018 |
|
SUNILKUMAR Vs. SREEJAMOL
|
February 15, 2018 |
|
SUNILKUMAR Vs. STATE OF KERALA
|
February 23, 2018 |
|
SUNILKUMAR Vs. STATE OF KERALA REP.BY THE PUBLIC PROSECUTOR
|
September 4, 2018 |
|
SUNILKUMAR C.R. Vs. RAJAN P.K.,CHERAKKATTU, ENCHOOR, VARAPETTY, ERNAKULAM AND OTHERS
|
May 23, 2018 |
|
SUNILKUMAR R Vs. STATE BANK OF INDIA
|
November 1, 2018 |
|
SUNILKUMAR S Vs. ANANDAKUMAR K
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March 7, 2018 |
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SUNITHA BEEGUM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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April 4, 2018 |
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SUNITHA K E W/O MUHAMMED P K Vs. STATE OF KERALA REPRESENTED BY SPECIAL TAHSILDAR (
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March 23, 2018 |
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SUNITHA.V Vs. THE DIRECTOR GENERAL OF POLICE
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June 20, 2018 |
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SUNNY Vs. S.I.POLICE
|
July 27, 2018 |
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SUNNY Vs. THE NEW INDIA ASSURANCE COMPANY LTD.
|
June 26, 2018 |
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SUNNY ABRAHAM Vs. MARIYAMMA YOHANNAN AND OTHERS
|
April 10, 2018 |
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SUNNY AND SEBASTIAN, S/O DEVASSIA Vs. STATE
|
February 6, 2018 |
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SUNNY ANTO. C. Vs. N.M. GOVINDAN AND OTHER
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March 6, 2018 |
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SUNNY AUGUSTINE PORUNNAKOTTU HOUSE Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
May 24, 2018 |
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SUNNY P.C Vs. STATE OF KERALA
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December 10, 2018 |
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SUNNY PADAMADAN RAFAEL Vs. VIJAYA SHENOY
|
November 27, 2018 |
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SUNNYCHAN @ DEVASIA S/O MATHEW Vs. REVENUE DIVISIONAL OFFICER ALAPPUZHA
|
July 12, 2018 |
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SUNRISE ACADEMY OF MEDICAL SPECIALITIES (INDIA) (P) LTD. Vs. INCOME TAX OFFICER
|
May 22, 2018 |
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SUNRISE ACADEMY OF MEDICAL SPECIALITIES (INDIA) PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
July 12, 2018 |
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SUNTEC BUSINESS SOLUTIONS PVT LTD Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
January 9, 2018 |
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SUO MOTU Vs. STATE OF KERALA
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September 26, 2018 |
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SUO MOTU Vs. GURUVAYOOR DEVASWOM
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June 25, 2018 |
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SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
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January 12, 2018 |
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SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
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May 21, 2018 |
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SUO MOTU Vs. THE PRESIDENT, TRAVANCORE DEVASWOM BOARD AND OTHERS
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April 9, 2018 |
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SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD AND OTHER
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April 2, 2018 |
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SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
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June 13, 2018 |
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SUO MOTU Vs. THE COCHIN DEVASWOM BOARD
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January 29, 2018 |
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SUO MOTU Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD, NANTHANCODE,
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March 15, 2018 |
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SUO MOTU Vs. STATE OF KERALA
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November 5, 2018 |
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SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
|
September 10, 2018 |
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SUPER PLAST POLY PRODUCTS INDIA PRIVATE LIMITED Vs. STATE OF KERALA
|
July 5, 2018 |
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SUPERINTENDING ENGINEER, TRIVANDRUM CENTRAL CIRCLE Vs. BRANCH SECRETARY, CPWD MAZDOOR UNION, THIRUVANANTHAPURAM AND ORS.
|
February 14, 2018 |
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SUPRIYA AND OTHER Vs. MARARIKULAM SOUTH GRAMA PANCHAYATH AND OTHERS
|
August 3, 2018 |
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SURA, S/O. CHETTIPARAN KRISHNANKUTTY AND ANOTHER Vs. STATE OF KERALA
|
June 21, 2018 |
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SURABHI SUPREME MARBLES AND GRANITES PVT. LTD. Vs. STATE OF KERALA
|
November 1, 2018 |
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SURAJ BABU Vs. STATE OF KERALA AND OTHERS
|
June 13, 2018 |
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SURAN Vs. STATE OF KERALA REPRESENTED BY EXCISE RANGE INSPECTOR, KARUNGAPALLY EXCISE RANGE
|
June 4, 2018 |
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SURAN, S/O. RAGHAVAN, PATTANIPARAMBIL VEEDU Vs. STATE OF KERALA
|
June 4, 2018 |
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SURENDRAN Vs. STATE OF KERALA
|
March 6, 2018 |
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SURENDRAN Vs. STATE OF KERALA
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November 27, 2018 |
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SURENDRAN Vs. STATE OF KERALA
|
January 18, 2018 |
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SURENDRAN Vs. STATE OF KERALA
|
February 26, 2018 |
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SURENDRAN @ SURA, S/O.KUNJUKUNJUKUTTY Vs. STATE OF KERALA
|
September 26, 2018 |
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SURENDRAN A. Vs. AUTHORIZED OFFICER THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LTD
|
October 10, 2018 |
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SURENDRAN P.C. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
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SURENDRAN S/O RAGHAVAN Vs. GOVERNMENT OF INDIA REPRESENTED BY SENIOR INTELLIGENCE OFFICE
|
March 6, 2018 |
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SURENDRAN,S/O KESAVAN Vs. C PAUL RAJ, S/O CHELLAN
|
March 20, 2018 |
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SURESH Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND OTHER
|
May 21, 2018 |
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SURESH Vs. STATE OF KERALA REPRESENTED BY SECRETARY, HOME DEPARTMENT
|
July 5, 2018 |
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SURESH Vs. STATE OF KERALA REPRESENTED BY S I OF POLICE, PATTAMBI
|
July 19, 2018 |
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SURESH Vs. STATE OF KERALA
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August 2, 2018 |
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SURESH Vs. STATE OF KERALA
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February 20, 2018 |
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SURESH Vs. STATE OF KERALA
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September 19, 2018 |
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SURESH @ SURESH KUMAR Vs. KANAKA RAJ AND OTHERS
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February 14, 2018 |
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SURESH ANTONY Vs. CHERIAN A CHACKO
|
May 22, 2018 |
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SURESH BABU Vs. STATE OF KERALA
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July 30, 2018 |
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SURESH BABU Vs. VALSALA
|
August 6, 2018 |
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SURESH BABU, S/O KUNHI KELU Vs. A NARAYANI, D/O MADHAVI
|
February 14, 2018 |
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SURESH GEORGE Vs. THRIKKAKARA MUNICIPALITY
|
March 2, 2018 |
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SURESH KUMAR Vs. INDU W/O SURESH KUMAR
|
July 3, 2018 |
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SURESH KUMAR Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANOTHER
|
February 27, 2018 |
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SURESH KUMAR Vs. COCHIN DEVASWOM BOARD
|
January 29, 2018 |
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SURESH KUMAR Vs. STATE OF KERALA
|
June 28, 2018 |
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SURESH KUMAR K P Vs. DEWAN HOUSING FINANCE CORPORATION LTD
|
July 4, 2018 |
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SURESH KUMAR S Vs. SWAPNA S ASSISTANT ENGINEER, KERALA STATE ELECTRIC
|
May 28, 2018 |
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SURESH KUMAR S. Vs. ASIANT SATELLITE COMMUNICATION LTD.
|
October 9, 2018 |
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SURESH KUMAR, P.K. Vs. ASSISTANT EDUCATIONAL OFFICER, VYTHIRI, AND OTHERS
|
March 26, 2018 |
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SURESH M S Vs. STATE OF KERALA
|
January 10, 2018 |
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SURESH N.B Vs. EKRAMUDEEN
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March 19, 2018 |
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SURESH P N Vs. PARAKKADAVU GRAMA PANCHAYATH REP BY ITS SECRETARY
|
July 11, 2018 |
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SURESH P. Vs. STATE OF KERALA
|
September 19, 2018 |
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SURESH V S Vs. SHEENA C S
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July 27, 2018 |
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SURESH V.D. Vs. STATE OF KERALA AND OTHERS
|
June 8, 2018 |
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SURESH, V. Vs. THE JOINT REGISTRAR AND OTHERS
|
July 11, 2018 |
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SURESHKUMAR Vs. STATE OF KERALA
|
March 1, 2018 |
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SURESHKUMAR C Vs. NATIONAL INSURANCE CO LTD, BRANCH OFFICE, KORAMBAYIL ARCADE, PANDIKAD ROAD
|
July 18, 2018 |
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SURESHKUMAR T.N. Vs. THE JOINT REGISTRAR (GENERAL)
|
February 1, 2018 |
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SURESHKUMAR. R AND OTHERS Vs. STATE POLICE CHIEF, POLICE HEADQUARTERS, THIRUVANANTHAPURAM 695 001 AND OTHERS
|
October 26, 2018 |
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SURJITH RAM Vs. STATION HOUSE OFFICER
|
September 13, 2018 |
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SURNNAL THOMAS AND ANOTHER Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY AND OTHERS
|
February 7, 2018 |
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SURYA GRANITES Vs. STATE OF KERALA
|
June 25, 2018 |
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SUSAMMA ABRAHAM Vs. P.V. VARGHESE
|
November 9, 2018 |
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SUSAMMA KUNJUMON CHETTAKKATTU HOUSE, VAZHAPPALLY EAST VILLAGE Vs. SECRETARY TO GOVERNMENT CO-OPERATIVE DEPARTMENT, SECRETARIAT
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July 16, 2018 |
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SUSAMMA RAJU Vs. K M WILSON S/O MAMMEN KOSHY
|
January 10, 2018 |
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SUSAN MATHEW Vs. KODAKARA GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY AND OTHER
|
October 29, 2018 |
|
SUSAN VARGHESE Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR
|
July 10, 2018 |
|
SUSANNA JOSEPH Vs. BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD.
|
June 6, 2018 |
|
SUSEEL KUMAR
S/O KUNJUKUNJU Vs. P G VINOD KUMAR
|
December 18, 2018 |
|
SUSEEL KUMAR K.K. @ SUSEELAN Vs. SUDHARMMA
|
April 3, 2018 |
|
SUSEELA Vs. STATE OF KERALA
|
October 23, 2018 |
|
SUSEELAN @ PRABODH Vs. STATE OF KERALA
|
November 5, 2018 |
|
SUSHAMA & ORS. Vs. REGISTRAR OF CO
|
February 28, 2018 |
|
SUSHEELA Vs. STATE OF KERALA
|
September 14, 2018 |
|
SUSHEELA, D/O. KORAGA Vs. LEELA W/O. MADARA, DARBATHADKA AND OTHERS
|
June 6, 2018 |
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SUSHEELADEVI A.R. Vs. K.V. RADHAKRISHNAN
|
November 22, 2018 |
|
SUSMITHA K.P., UPPER PRIMARY SCHOOL ASSISTANT Vs. STATE OF KERALA AND OTHERS
|
February 27, 2018 |
|
SUSRENDRAN NAIR Vs. VIJAYAN NAIR
|
July 27, 2018 |
|
SUVIL T.T. Vs. KAVARAN KUNIYIL NABEESU
|
February 12, 2018 |
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SWAPNA C T D/O M MOHANAN Vs. UMESH KUMAR URALIKANDY S/O MUKUNDAN K
|
July 11, 2018 |
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SWAPNA. S., AND OTHERS Vs. KERALA STATE ELECTRICITY BOARD LTD. AND OTHERS
|
July 20, 2018 |
|
SWARAJ EQUIPMENTS (P) LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
July 13, 2018 |
|
SWARNALATHA & ORS. Vs. STATE OF KERALA
|
February 5, 2018 |
|
SWAROOP Vs. STATE BANK OF TRAVANCORE
|
January 16, 2018 |
|
SWATHY SANTHOSH @ SPADIKAM Vs. STATE OF KERALA
|
September 28, 2018 |
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SYAM PRASAD Vs. STATE OF KERALA
|
October 30, 2018 |
|
SYAMALA Vs. STATE OF KERALA & ORS.
|
February 7, 2018 |
|
SYAMALA BHASKARAN Vs. RAMACHANDRAN & ORS.
|
June 28, 2018 |
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SYAMALA RAJAN Vs. THE KERALA STATE ELECTION COMMISSION AND OTHERS
|
January 31, 2018 |
|
SYAMALA.N Vs. THE SUB DIVISIONAL MAGISTRATE(RDO) COLLECTORATE
|
October 22, 2018 |
|
SYAMALAKUMARAN AND OTHERS Vs. KUNHI MUHAMMED AND OTHERS
|
April 6, 2018 |
|
SYAMALAKUMARI AMMA USHA KUMARI AMMA, MONYAMANGALATHU VEEDU Vs. JOHN STEEPHANOSE, NAISAL SADANAM, CHERIANADU PADINJARU MURI, CHERIANADU AND OTHERS
|
April 6, 2018 |
|
SYED MOHAMED Vs. KOYATTI
|
January 30, 2018 |
|
SYNDICATE BANK Vs. THYAL HAMEED, MUSLIM
|
April 12, 2018 |
|
SYNDICATE BANK REGIONAL OFFICE Vs. SHEELA JULIAN
|
October 24, 2018 |
|
SYNDICATE BANK REGIONAL OFFICE, VAZHUTHACAUD AND OTHERS Vs. R. RAJAN AND ANOTHER
|
March 13, 2018 |
|
T . P . SUBRAMANIAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
|
October 8, 2018 |
|
T A KADEEJA Vs. R K MANJUSHA
|
March 6, 2018 |
|
T ABDU RASAKH Vs. SALAMATH K
|
May 22, 2018 |
|
T ASOKAN S/O KUNHIKANDAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 2, 2018 |
|
T C JAYAN Vs. ALI
|
July 25, 2018 |
|
T C SANTHA PADMANABHAN Vs. T C BABU
|
July 5, 2018 |
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T D SHAJIMON S/O DIVAKARAN Vs. RATHEESH M S/O BALAKRISHNAN NAMBIAR
|
July 11, 2018 |
|
T G MATHEW THADATHILETHU HOUSE Vs. BENO S/O CHACKO VARGHESE
|
January 23, 2018 |
|
T GOPINATHAN Vs. STATE OF KERALA
|
January 8, 2018 |
|
T GURUSAAMY NADAR & SONS MALIGAI Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
|
June 5, 2018 |
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T J JAIKISH Vs. COMMISSIONER OF INCOME TAX, KOZHIKODE
|
March 8, 2018 |
|
T J JIMMY Vs. P MADHU LIMAYE
|
March 16, 2018 |
|
T J JOSEPH Vs. DIRECTOR GENERAL
|
March 2, 2018 |
|
T J SHAJI Vs. ANTONY
|
April 12, 2018 |
|
T K BOSE Vs. DISTRICT SUPERINTENDENT OF POLICE, PALAKKAD
|
March 5, 2018 |
|
T K HARIDASAN Vs. DISTRICT COLLECTOR, ERNAKULAM
|
December 12, 2018 |
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T K KUNHIKRISHNAN S/O LATE C K KRISHNAN Vs. STATE OF KERALA REP BY DISTRICT COLLECTOR
|
January 23, 2018 |
|
T K MEHAMOOD Vs. P O ABOOBACKER KOYA
|
July 5, 2018 |
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T K RUGMINI Vs. DISTRICT COLLECTOR, CIVIL STATION, KAKKANADU
|
July 3, 2018 |
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T K SUBRAHMANIAN Vs. KERALA STATE ELECTRICITY BOARD
|
June 29, 2018 |
|
T K SURENDRAN S/O LATE Vs. PANKAJAKSHI W/O LATE GOPI
|
March 9, 2018 |
|
T K UNNI MADHAVAN NAIR Vs. UNION OF INDIA
|
July 4, 2018 |
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T KORAN S/O KUTTIYAN Vs. P A ROHINI W/O KUNHIRAMAN
|
February 23, 2018 |
|
T M LEELA W/O K A GOVINDAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
March 19, 2018 |
|
T MANI Vs. TAHSILDAR, THALASSERY TALUK
|
June 6, 2018 |
|
T METTLEDA PAYAS COTTAGE Vs. KERALA UNIVERSITY REPRESENTED BY ITS REGISTRAR
|
February 1, 2018 |
|
T MUHAMMED Vs. PERINTHALMANNA MUNICIPALITY
|
July 23, 2018 |
|
T N SIDDIQUE HAJI, S/O PALLIPARAMBIL NAVOOR RAWTHER Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY
|
July 2, 2018 |
|
T P ABDUL MAJEED SELECTION GRADE CONFIDENTIAL ASSISTANT (ASSISTANT
TRAINEE) Vs. SECRETARY SECRETARY OF KERALA LEGISLATURE
|
June 14, 2018 |
|
T P ANEESH Vs. DIVISIONAL FOREST OFFICER, NILAMBOOR SOUTH DIVISIO
|
June 1, 2018 |
|
T P HABEEB RAHMAN S/O MUHAMMED KOYA Vs. O P SULAIMAN HAJI S/O KUNHAMMED HAJI
|
July 20, 2018 |
|
T P SUKUMARAN Vs. MANAGING DIRECTOR, ARALAM FARMING CORPORATION (KERALA) LTD
|
June 28, 2018 |
|
T P VELAYUDHAN S/O PAPPALI Vs. K C VARGHESE
|
July 12, 2018 |
|
T P VENU Vs. STATE OF KERALA
|
July 19, 2018 |
|
T R DAVID Vs. K SALIM
|
March 28, 2018 |
|
T R GOPALAKRISHNA KURUP Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
July 5, 2018 |
|
T R HARY Vs. ABDUL MAJEED
|
July 31, 2018 |
|
T RADHAKRSIHNA PILLAI Vs. TRAVANCORE DEWASWOM BOARD
|
January 5, 2018 |
|
T RAJENDRAN Vs. SHYJA
|
November 8, 2018 |
|
T S ASOK S/O LATE V T NAIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 9, 2018 |
|
T S SASI Vs. STATE OF KERALA
|
November 22, 2018 |
|
T S SHINESON Vs. DISTRICT COLLECTOR, ERNAKULAM
|
July 17, 2018 |
|
T S SHYAM PRASANTH S/O SASINDRAN T K Vs. SECRETARY
|
August 8, 2018 |
|
T SARASWATHY Vs. STATE OF KERALA
|
January 19, 2018 |
|
T SIVADASAN ASSISTANT BRANCH MANAGER, LIFE INSURAN Vs. LIFE INSURANCE CORPORATION OF INDIA CENTRAL OFFICE
|
May 21, 2018 |
|
T UMMEN PANICKER Vs. STATE OF KERALA
|
January 4, 2018 |
|
T V ABRAHAM Vs. STATE OF KERALA, REP BY SECRETARY
|
April 6, 2018 |
|
T V MAMACHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G)
|
April 11, 2018 |
|
T V PUSHKARAN ASSISTANT SECRETARY CHERTHALA GOVERNMENT SERVANTS CO-OPERATIVE BANK LTD Vs. CHERTHALA GOVERNMENT SERVANTS CO-OPERATIVE BANK LTD
|
July 30, 2018 |
|
T V SUHARABI Vs. K SELVARAJ
|
August 7, 2018 |
|
T YESUDAS Vs. MANAGER, PERIAVURRAI ESTATE, MUNNAR
|
May 21, 2018 |
|
T. AMBU Vs. STATE
|
April 10, 2018 |
|
T. INDIRA Vs. STATE OF KERALA
|
December 20, 2018 |
|
T. SUKUMARAN AND ORS. Vs. DISTRICT COLLECTOR, KOZHIKODE AND ORS.
|
June 4, 2018 |
|
T. SULAIKHA Vs. T. SATHYAPALAN
|
September 10, 2018 |
|
T.A KOSHORE AND OTHERS Vs. STATE OF KERALA
|
March 22, 2018 |
|
T.A. ABDUL AZEEZ Vs. UNION OF INDIA
|
October 5, 2018 |
|
T.A. JOHNSON PROPRIETOR Vs. INTELLIGENCE OFFICER
|
October 26, 2018 |
|
T.AJITH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 20, 2018 |
|
T.B. NIDHI @ NARAYANAN Vs. T.B. CHANDRA BOSE AND OTHERS
|
February 9, 2018 |
|
T.C. CHERIAN Vs. V.D. MATHEW AND ORS.
|
March 5, 2018 |
|
T.C. PRADEEP S/O. CHITHRABHANU Vs. ALI RAWTHER NISHA MANZIL
|
March 7, 2018 |
|
T.C. THOMAS Vs. REGIONAL TRANSPORT AUTHORITY & ORS.
|
July 27, 2018 |
|
T.C.UNNIKRISHNAN Vs. THE DISTRICT REGISTRAR
|
September 10, 2018 |
|
T.D. ASHOK KUMAR AND ORS. Vs. PADMANABHAN MANIYAN AND ORS.
|
March 16, 2018 |
|
T.D.MOHANAN AND ORS. Vs. THE ALWAYE URBAN CO
|
January 15, 2018 |
|
T.F THOMAS M/S.THARAKAN SUPER MARKET Vs. COMMERCIAL TAX OFFICER KUNNAMKULAM 680 503 AND OTHER
|
October 26, 2018 |
|
T.G. MOHAN DAS Vs. STATE OF KERALA
|
April 2, 2018 |
|
T.J. NOBLE Vs. AUTHROISED OFFICER, KERALA STATE CO
|
May 4, 2018 |
|
T.J. RAJU Vs. THRISSUR CORPORATION
|
June 25, 2018 |
|
T.J. SEBASTIAN Vs. DISTRICT COLLECTOR, ALAPPUZHA
|
September 17, 2018 |
|
T.K. ABOOBACKER MASTER, S/O. ABDURAHMANKUTTY AND OTHERS Vs. BIJU PHILIP, S/O. PHILIP AND OTHERS
|
July 24, 2018 |
|
T.K. BOSE Vs. DISTRICT SUPERINTENDENT OF POLICE, PALAKKAD
|
March 5, 2018 |
|
T.K. GANESAN Vs. KERALA STATE CO
|
April 27, 2018 |
|
T.K. GOPALAKRISHNAN Vs. THE SECRETARY, KALIKAVU GRAMA PANCHAYATH & ANR.
|
June 28, 2018 |
|
T.K. GOPI Vs. MUKKAM SERVICE CO
|
April 9, 2018 |
|
T.K. MANOHARAN, S/O. KUTTAN Vs. T.P. SAJI S/O. PAPRAMESWARAN AND OTHERS
|
March 27, 2018 |
|
T.K. SUNDARAN AND ORS. Vs. STATE OF KERALA
|
December 12, 2018 |
|
T.K. THAMBI Vs. THE DIVISIONAL FOREST OFFICER & ORS.
|
April 5, 2018 |
|
T.K. VIJAYAN, S/O. KUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
January 16, 2018 |
|
T.K.ASHRAF Vs. STATE OF KERALA
|
October 9, 2018 |
|
T.K.VENUGOPAL Vs. THE DEPUTY DIRECTOR OF DAIRY DEVELOPMENT
|
September 28, 2018 |
|
T.L PARTHASARATHI Vs. THE KOLLAM DISTRICT CO-OPERATIVE BANK LTD
|
November 15, 2018 |
|
T.M. DINESH KUMAR Vs. MALABAR CANCER CENTRE SOCIETY
|
January 11, 2018 |
|
T.M. STEELS AND CEMENTS A.G.ROAD Vs. INTELLIGENCE OFFICER, DEPARTMENT OF COMMERCIAL AXES AND OTHERS
|
October 26, 2018 |
|
T.M. SUBRAHMANYAN, S/O. NARAYANA T.M. AND OTHERS Vs. MALABAR DEVASWOM BOARD
|
May 24, 2018 |
|
T.M.SAJIL,S/O. MAKKAR Vs. UNION OF INDIA
|
October 9, 2018 |
|
T.N. REGHUNATHAN, S/O. NARAYANAN NAIR Vs. SHAJI J. KANNIKKATTU, S/O. JOHN KANNIKKATTU
|
January 18, 2018 |
|
T.N. SASIKUMAR AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 17, 2018 |
|
T.O.ABRAHAM Vs. STATE OF KERALA
|
October 10, 2018 |
|
T.P RAMESHKUMAR Vs. STATE OF KERALA
|
September 25, 2018 |
|
T.P. ALIYAR Vs. STATE OF KERALA & ORS.
|
February 9, 2018 |
|
T.P. KUNHIMOHAMMAD Vs. THE STATE OF KERALA AND OTHERS
|
March 6, 2018 |
|
T.P. NANDAKUMAR Vs. BABY MEMORIAL HOSPITAL & ORS.
|
January 12, 2018 |
|
T.P. NARAYANAN,S/O.NARAYANAN Vs. STATE OF KERALA
|
October 9, 2018 |
|
T.P. RAJEEVAN OOTTUKANDY TEXTILES, ORKATTERY, VATAKARA Vs. M/S. VAISALI KURIES & INVESTMENTS (P) LTD.
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March 20, 2018 |
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T.P. SENKUMAR Vs. STATE OF KERALA
|
April 13, 2018 |
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T.P. SHANMUGHAN Vs. THE DISTRICT COLLECTOR, PALAKKAD, CIVIL STATION AND OTHERS
|
February 15, 2018 |
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T.P.CONSTRUCTIONS Vs. CHIEF ENGINEER,KERALA STATE HOUSING BOARD
|
February 12, 2018 |
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T.P.NATARAJAN Vs. COMMISSIONER, MALABAR DEVASWOM BOARD
|
March 2, 2018 |
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T.RAJENDRAN Vs. THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK
|
June 14, 2018 |
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T.S. ELSAMMA Vs. JOINT REGISTRAR OF CO
|
April 12, 2018 |
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T.S. SAJI HEADMISTRESS (UNDER ORDER OF REINSTATEMENT) MAHAGANAPATHY LOWER PRIMARY SCHOOL Vs. T.O. BHASKER MANAGER, M.G.L.P SCHOOL AND OTHERS
|
February 2, 2018 |
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T.T. SELVARAJ Vs. STATE OF KERALA AND OTHER
|
July 23, 2018 |
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T.U.JOHN Vs. THE STATE OF KERALA
|
June 28, 2018 |
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T.V. MADHUSOODHANAN, S/O. VELAYUDHAN Vs. KUSUMBHAI, W/O. PUKHRAJ ABHAYACHAND AND ANOTHER
|
February 1, 2018 |
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T.V. MURALI Vs. STATE OF KERALA
|
June 20, 2018 |
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T.V. RAMACHANDRAN Vs. STATE OF KERALA
|
April 9, 2018 |
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T.V.BABU Vs. THE CALICUT CO-OPERATIVE URBAN BANK
|
November 5, 2018 |
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T.V.BALAN Vs. K.M.SHAJI
|
December 20, 2018 |
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TARUNYA VINOD Vs. THE BRANCH MANAGER, STATE BANK OF INDIA
|
November 1, 2018 |
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TARUR PANCHAYAT AND OTHERS Vs. THANKAM
|
June 14, 2018 |
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TATA FINLAY EMPLOYEES ASSOCIATION Vs. THE DEPUTY LABOUR COMMISSIONER
|
October 23, 2018 |
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TBAS CONSTRUCTION SUPREME INFRASTRUCTURE INDIA LTD Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
June 28, 2018 |
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TDI INTERNATIONAL INDIA (P) LTD Vs. AIRPORTS AUTHORITY OF INDIA
|
June 14, 2018 |
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TEAMOCEAN EVENTS AND TRAINING PVT. LTD. Vs. STATE OF KERALA REP. BY THE SECRETARY
|
January 8, 2018 |
|
TECHNOLINE ENGINEERING, A PARTNERSHIP FIRM REGISTERED Vs. CHAIRMAN, KERALA WATER AUTHORITY
|
June 12, 2018 |
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TEESTA DISTRIBUTORS Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, G
|
April 13, 2018 |
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TEJASWITHA RAJ O Vs. STATE OF KERALA AND OTHERS
|
June 19, 2018 |
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TEMPLE ADVISORY COMMITTEE Vs. COCHIN DEVASWOM BOARD, REP BY ITS SECRETARY,THRISS
|
April 10, 2018 |
|
TEMPLE ADVISORY COMMITTEE OF ELAMKOM SREE Vs. TRAVANCORE DEVASWOM BOARD
|
February 7, 2018 |
|
TEMPLE ADVISORY COMMITTEE OF THEVALAKKARA DEVASWOM THEVALAKKARA SUB GROUP Vs. TRAVANCORE DEVASWOM BOARD OFFICE OF THE TRAVANCORE DEVASWOM BOARD
|
March 22, 2018 |
|
TEMPLE ADVISORY COMMITTEE VAIKOM TV PURAM SWAYAMBU Vs. DEVASWOM COMMISSIONER
|
May 28, 2018 |
|
TESSY JAMES Vs. THE DIRECTOR GENERAL OF POLICE, POLICE HEADQUARTER
|
June 12, 2018 |
|
THADATHIL SURESH T.S. Vs. MUTHUPLAKKAL SHAJU AND OTHER
|
March 6, 2018 |
|
THADEVOOS @ ABU THALIB Vs. STATE OF KERALA
|
June 26, 2018 |
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THAITHOTTATHIL RANJITH S/O SREEDHARAN Vs. SURENDRAN T P S/O KRISHNAN T P
|
July 19, 2018 |
|
THAJUDEEN KUTTY, Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT AND OTHERS
|
March 12, 2018 |
|
THAJUDEEN.M., S/O.MOHAMMED HANEEFA Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 9, 2018 |
|
THALIYAN VEETTIL LAKSHMI AMMA Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT
|
August 3, 2018 |
|
THAMARAKSHY. M. Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, TRANSPORT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM AND ANOTHER
|
April 2, 2018 |
|
THAMBI.K.C Vs. STATION HOUSE OFFICER
|
June 28, 2018 |
|
THAMPAN NAIR Vs. DISTRICT COLLECTOR, CIVIL STATION, KASARGOD
|
November 1, 2018 |
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THANARI IBRAHIM Vs. NARIKKODAN HAFSATH & ORS.
|
May 21, 2018 |
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THANKA Vs. ARAVINDAKSHAN, TENNILAPURAM DESOM
|
June 19, 2018 |
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THANKACHAN Vs. STATE OF KERALA
|
July 25, 2018 |
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THANKACHAN Vs. STATE OF KERALA
|
December 14, 2018 |
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THANKACHEN, S/O. NARAYANAN Vs. STATE OF KERALA
|
September 27, 2018 |
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THANKAM Vs. TARUR PANCHAYAT, REPRESENTED BY ITS SECRETARY FORMERLY EXECUTIVE OFFICER), TARUR PANCHAY
|
June 14, 2018 |
|
THANKAMANI Vs. USHADEVI
|
August 31, 2018 |
|
THANKAMANI Vs. VADAKKEKARA SERVICE CO
|
February 26, 2018 |
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THANKAMMA Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
July 4, 2018 |
|
THANKAMMA Vs. UNION OF INDIA AND ORS.
|
July 30, 2018 |
|
THANKARAJAN AND OTHERS Vs. APPELLATE TRIBUBAL/DISTRICT COLLECTOR AND OTHER
|
June 28, 2018 |
|
THANNIRANGAD SERVICE CO-OPERATIVE BANK LTD. Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
March 5, 2018 |
|
THANOOJA KIRAN SURVE Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS & ORS.
|
April 9, 2018 |
|
THARA D/O.SUDHA Vs. MANJU W/O.JAYAPRAKASH
|
December 6, 2018 |
|
THARA K SIMON, W/O JACOB ELIAS Vs. MAHATMA GANDHI UNIVERSITY
|
June 8, 2018 |
|
THARA S.L. Vs. SAJEENA
|
October 17, 2018 |
|
THATHAMANGALAM SERVICE Vs. P BALACHANDRAN S/O PAZHANIMALA
|
July 31, 2018 |
|
THATHAN Vs. STATE OF KERALA
|
March 1, 2018 |
|
THAYOOB T.C. Vs. STATE OF KERALA
|
May 23, 2018 |
|
THAYYIL GOPALAN Vs. THAYYIL MADHAVI
|
November 14, 2018 |
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THAYYIL VALSALA KUMARI D/O SANKARA KURUP Vs. OTHAYOTH BALAKRISHNAN NAMBIAR S/O SASTHRA SARMAN NAMBOODIRI
|
July 16, 2018 |
|
THE ACADEMY OF MEDICAL SCIENCES Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 27, 2018 |
|
THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT AND OTHER Vs. P.P. PRABHAKARAN
|
February 22, 2018 |
|
THE ADMINISTRATOR Vs. MOHAMMED SHAFFEE P.C.
|
November 26, 2018 |
|
THE ASSISTANT EDUCATIONAL OFFICER MUVATTUPUZHA AND OTHERS Vs. MAGI JACOB
|
April 4, 2018 |
|
THE ASSISTANT STATE TAX OFFICER, STATE GOODS AND SERVICES TAXES DEPARTMENT Vs. M/S. ALFA ALUMINIUM, PEECHAMCODE, WAYANADU
|
June 22, 2018 |
|
THE BANK OF INDIA KALPETTA BRANCH, BUSINESS CENTRE, WAYANAD Vs. THE UNION OF INDIA
|
June 18, 2018 |
|
THE BE BE RUBBER ESTATES LIMITED Vs. STATE OF KERALA & ORS.
|
May 31, 2018 |
|
THE BOARD OF DIRECTORS KANJIRAPPALLY SERVICE CO-OP BANK LTD. Vs. STATE OF KERALA
|
October 3, 2018 |
|
THE BOARD OF DIRECTORS, KOZHINJAMPARA SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 1, 2018 |
|
THE BOARD OF DIRECTORS,THE NEDUNGAPRA SERVICE CO-OPERATIVE BANK LTD Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL)
|
October 9, 2018 |
|
THE BOARD OF MANAGEMENT OF THE KERALA LAND REFORMS AND DEVELOPMENT CO Vs. JOINT REGISTRAR OF CO
|
April 4, 2018 |
|
THE CATHOLIC SYRIAN BANK LTD Vs. M/S.KALLUMPURAM JEWELLERS
|
December 6, 2018 |
|
THE CHAIRMAN, NOORUL ISLAM TRUST Vs. THE STATE OF KERALA
|
November 2, 2018 |
|
THE CHAIRMAN, NOORUL ISLAM TRUST & AL Vs. DENTAL COUNCIL OF INDIA AND ANOTHER
|
June 28, 2018 |
|
THE CHAIRMAN, THE RUBBER BOARD Vs. VALSAMMA MATHEW
|
June 13, 2018 |
|
THE CHIEF ENGINEER, IRRIGATION DEPARTMENT AND OTHERS Vs. P.G. SUBRAMANIAN GOVERNMENT CONTRACTOR
|
March 16, 2018 |
|
THE CITY Vs. E.V. LUQUMAN
|
April 11, 2018 |
|
THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS SERVICE TAX COCHIN COMMISSIONERATE Vs. M/S. SARKAR PLYWOOD PVT. LTD. AND ANR.
|
July 12, 2018 |
|
THE COMMISSIONER OF INCOME TAX Vs. NORASIA LINES (MALTA) LTD.
|
October 4, 2018 |
|
THE COMMISSIONER OF INCOME TAX Vs. SHRI.N.SHEIKH AHMED HAJI
|
November 2, 2018 |
|
THE COMMISSIONER OF INCOME TAX Vs. M/S.GANGA COMPLEX
|
November 1, 2018 |
|
THE COMMISSIONER OF INCOME TAX (TDS) Vs. EUROTECH MARITIME ACADEMY PVT. LTD.
|
September 25, 2018 |
|
THE COMMISSIONER OF INCOME TAX COCHIN Vs. SHRI. C.NAJEEB, NAJEEB ASSOCIATES
|
October 29, 2018 |
|
THE COMMISSIONER OF INCOME TAX KOZHIKODE Vs. DR. T.J. JAIKISH
|
March 8, 2018 |
|
THE COMMISSIONER, MALABAR DEVASWOM BOARD AND OTHERS Vs. P. SREEDHARAN NAMBISSAN
|
March 27, 2018 |
|
THE COMPTROLLER AND AUDITOR GENERAL OF INDIA, GOVERNMENT OF INDIA AND OTHERS Vs. K. SURESHKUMAR AND OTHERS
|
February 28, 2018 |
|
THE CORPORATE MANAGER Vs. SHINE JOSE, HSST (COMPUTER SCIENCE)
|
June 26, 2018 |
|
THE CORPORATE MANAGER OF CATHOLIC SCHOOLS Vs. A. SALIKUTTY AND OTHERS
|
January 4, 2018 |
|
THE CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY OF DIOCESE OF KANNUR Vs. ANNAKUTTY, UPSA, SUHARA UP SCHOOL, VELLARA VAYAL, PO PAYAM
|
February 21, 2018 |
|
THE CORPORATE MANAGER, DEVADAR SCHOOLS, MANNATHIPOIL P.O. Vs. STATE OF KERALA AND OTHERS
|
June 18, 2018 |
|
THE DEPUTY COMMISSIONER OF CUSTOMS (GR.VII) Vs. M.CHANDRASEKHAR
|
September 10, 2018 |
|
THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. SUBAIR KUNIYIL ASSISTANT PROFESSOR, DEPARTMENT OF MATHEMATICS
|
March 14, 2018 |
|
THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAM AND OTHERS Vs. DR. ROSHIN GEORGE, ASSOCIATE PROFESSOR, DEPARTMENT OF ENGLISH, ST. THOMAS COLLEGE, KOZHENCHERRY AND OTHERS
|
February 21, 2018 |
|
THE DEPUTY EXCISE COMMISSIONER MUTTIL P.O., WAYANAD Vs. SAJIN JOSE
|
September 14, 2018 |
|
THE DEVICOLAM DISTILLERIES LTD . Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
|
September 13, 2018 |
|
THE DIRECTOR KERALA STATE INSTITUTE OF ENCYCLOPAEDIC PUBLICATION (SIEP) G.P.O LANE Vs. J. REGHU AND OTHERS
|
May 30, 2018 |
|
THE DIRECTOR KERALA STATE INSTITUTE OF LANGUAGES, NLANDA Vs. T. JAYAKUMAR S/O THANKAPPAN PILLAI AND ORS.
|
February 7, 2018 |
|
THE DIRECTOR, FRANCIS J. PALLAN & OTHERS Vs. HAJI ABDULLA HAJI ADAM SAIT CHARITABLE ENDOWMENT & OTHERS
|
January 11, 2018 |
|
THE DIRECTOR, SUB REGIONAL OFFICE, ESI CORPORATION, MALUS COMPLEX Vs. UNITY PACKERS PVT. LTD.
|
January 3, 2018 |
|
THE DISTRICT COLLECTOR Vs. M/S.JYOMAN BUILDERS PVT. LTD.
|
June 5, 2018 |
|
THE DISTRICT EDUCATIONAL OFFICER Vs. K.P. ALEYKUTTY
|
January 17, 2018 |
|
THE DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY Vs. MANIKKAMPARA GRANITES PVT. LTD
|
November 29, 2018 |
|
THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. LELITHA REGHUNATHAN AND OTHERS
|
April 11, 2018 |
|
THE DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SAFIYATH BEEVI AND OTHERS
|
February 6, 2018 |
|
THE EMERALD JEWEL INDUSTRY INDIA LTD. (KERALA BRANCH) Vs. THE ASST. COMMISSIONER (ASSMT) III SPECIAL CIRCLE
|
January 10, 2018 |
|
THE ERNAKULAM DISTRICT CO Vs. E. UNNIKRISHNAN ERIYATTU
|
May 25, 2018 |
|
THE EXCISE INSPECTOR AND OTHERS Vs. P.B. BENSON
|
June 14, 2018 |
|
THE EXCISE INSPECTOR AND OTHERS Vs. P. RAVICHANDRAN
|
March 12, 2018 |
|
THE FERTILICERS AND CHEMICALS TRAVANCORE LTD. Vs. P. SURYANARAYANA
|
September 27, 2018 |
|
THE JOINT DIRECTOR Vs. SECRETARY
|
September 10, 2018 |
|
THE JOINT DIRECTOR OF KERALA, STATE AUDIT TRAVANCORE DEVASWOM BOARD AUDIT Vs. THE SECRETARY, TRAVANCORE DEVASWOM BOARD NANTHENCODE, THIRUVANANTHAPURAM
|
May 21, 2018 |
|
THE KERALA HEALTH RESEARCH & WELFARE SOCIETY AND OTHER Vs. V. ACHUTHAN NAIR AND OTHERS
|
February 28, 2018 |
|
THE KERALA STATE ROAD TRANSPORT CORPORATION Vs. P.R. BEEDHAVA ROY AND OTHERS
|
January 10, 2018 |
|
THE KERALA STATE ROAD TRANSPORT CORPORATION AND OTHERS Vs. K. THANKAN, EMPANELLED DRIVER, KSRTC
|
February 1, 2018 |
|
THE KOLLAM DISTRICT CO Vs. THE KERALA STATE COMMISSION FOR SCHEDULED CASTE AND SCHEDULED TRIBE AYYANKALI BHAVAN AND OTHERS
|
June 14, 2018 |
|
THE MANAGER Vs. THE STATE OF KERALA AND ORS.
|
January 25, 2018 |
|
THE MANAGER ZAMORINS HIGHER SECONDARY SCHOOL, CHALAPPURAM Vs. STATE OF KERALA AND OTHERS
|
February 1, 2018 |
|
THE MANAGER, A K M HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA AND ORS.
|
April 27, 2018 |
|
THE MANAGER, AMLP SCHOOL, KUNDILPARAMBA Vs. STATE OF KERALA
|
November 2, 2018 |
|
THE MANAGER, DYNAMIC ENGLISH MEDIUM SCHOOL AND ORS. Vs. STATE
|
July 5, 2018 |
|
THE MANAGER, MAHATMA GANDHI L.P. SCHOOL Vs. STATE OF KERALA AND OTHERS
|
February 7, 2018 |
|
THE MANAGER, MERCY COLLEGE, PALAKKAD & ORS. Vs. STATE OF KERALA & ORS.
|
March 5, 2018 |
|
THE MANAGING COMMITTEE OF THE KAVALLOOR PATTIKAJATHY SERVICE CO Vs. THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL)
|
August 1, 2018 |
|
THE MANAGING DIRECTOR Vs. R.SURESH KUMAR
|
November 30, 2018 |
|
THE MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY Vs. ANNE RAMESH AND OTHERS
|
January 4, 2018 |
|
THE MULIYAR SERVICE CO Vs. THE JOINT REGISTRAR OF CO
|
May 23, 2018 |
|
THE MUSLIN EDUCATION SOCIETY (REGD.) CALICUT AND OTHERS Vs. CHIEF SECRETARY, REVENUE DEPARTMENT, GOVERNMENT OF KERALA AND OTHERS
|
March 22, 2018 |
|
THE MUTHOLY SERVICE CO Vs. THE SECRETARY TO GOVERNMENT CO
|
February 9, 2018 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. T.K. VIJAYAN AND OTHERS
|
June 26, 2018 |
|
THE NATIONAL INSURANCE COMPANY LIMITED Vs. AJAY G.S. AND OTHERS
|
June 25, 2018 |
|
THE NATIONAL INSURANCE COMPANY LTD. Vs. SUJA SANTHOSH AND ORS.
|
June 13, 2018 |
|
THE NAYARAMBALAM BHAGAVATHI DEVASWOM AND OTHERS Vs. THE COCHIN DEVASWOM BOARD AND OTHERS
|
June 27, 2018 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. SARITHA B.S. AND OTHERS
|
March 14, 2018 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. T. PUSHPA AND ORS.
|
June 6, 2018 |
|
THE ORIENTAL INSURANCE CO.LTD Vs. A.K.KURIAKOSE
|
November 5, 2018 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. REMA AND OTHERS
|
October 10, 2018 |
|
THE PRESIDENT, INCOME Vs. K. PUSHPARAJAN AND OTHERS
|
January 31, 2018 |
|
THE PRINCIPAL Vs. THE ADMISSION SUPERVISORY COMMITTEE
|
May 7, 2018 |
|
THE PRINCIPAL, AL Vs. THE KERALA UNIVERSITY OF HEALTH SCIENCES
|
February 19, 2018 |
|
THE PRINCIPAL, I.L.M COLLEGE OF ARTS AND SCIENCE TECHNO VILLAGE Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR
|
January 15, 2018 |
|
THE REGIONAL TRANSPORT OFFICER AND OTHERS Vs. P.J. BABU PONMANKAL HOSUE
|
June 1, 2018 |
|
THE REGISTRAR (GENERAL) Vs. BEENA C.K.
|
April 9, 2018 |
|
THE RUBBER BOARD, AND OTHERS Vs. M/S. SAFE CARE RUBBER PRODUCTS PVT. LTD. AND OTHERS
|
January 8, 2018 |
|
THE SECRETARY Vs. DEPUTY DIRECTOR
|
September 10, 2018 |
|
THE SECRETARY TO GOVERNMENT, FOREST & WILDLIFE (F) DEPARTMENT Vs. AJITHA N.S. PART TI, E CASUAL SWEEPER, FOREST RANGE OFFICE (TENDER DEPOT)
|
March 9, 2018 |
|
THE SECRETARY, BAITHUL IZZA ARTS AND SCIENCE COLLEGE Vs. THE STATE OF KERALA
|
June 14, 2018 |
|
THE SECRETARY, COCHIN DEVASWOM BOARD, THRISSUR Vs. DEPUTY DIRECTOR, LFA (CD) AUDIT, THRISSUR
|
April 9, 2018 |
|
THE SECRETARY, CORPORATION OF COCHIN PARK AVENUE ROAD AND OTHER Vs. V.J. HYCINTH SECRETARY AND OTHERS
|
June 14, 2018 |
|
THE SECRETARY, KSHETHRA SAMRAKSHANA SAMITHI, VAIKOM MAHADEVA TEMPLE UNIT Vs. TRAVANCORE DEVASWOM BOARD
|
February 27, 2018 |
|
THE SECRETARY, PEROORKADA SERVICE CO Vs. SUDHAKARAN. K, THEJUS, C.S. NAGAR, KALLARATHALA, CHEMPAZHANTHY P.O., THIRUVANANTHAPURAM 695587
|
June 18, 2018 |
|
THE SECRETARY, THRISSUR CORPORATION AND ORS. Vs. SMT. SUBAIDA AND ORS.
|
June 8, 2018 |
|
THE SENIOR SUPERINTENDENT RMS TV DIVISION, THIRUVANANTHAPURAM Vs. D. MOHANDAS MULTI TASK EMPLOYEE (MTS)
|
February 1, 2018 |
|
THE SOUTH INDIAN BANK LTD. Vs. NATIONAL SEA FOOD COMPANY AND OTHERS
|
March 22, 2018 |
|
THE SOUTH INDIAN BANK LTD., TRICHUR. Vs. THE COMMISSIONER OF INCOME TAX, COCHIN.
|
December 4, 2018 |
|
THE STATE OF KERALA Vs. K.T. SIVADASAN AND OTHERS
|
January 4, 2018 |
|
THE STATE OF KERALA Vs. T.C. JOSE, THACHETHPARAMBIL HOUSE, U.C COLLEGE P.O, ALUVA
|
April 10, 2018 |
|
THE STATE OF KERALA Vs. S. SURESH KUMAR S/O. LATE SUKUMARAN
|
January 3, 2018 |
|
THE STATE OF KERALA AND OTHERS Vs. SUBAIR AND OTHERS
|
June 14, 2018 |
|
THE STATE TAX OFFICER (INT) Vs. M/S. KERALA GUJARAT CARGO EXPRESS
|
May 15, 2018 |
|
THE TEMPLE ADVISORY COMMITTEE Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
|
March 12, 2018 |
|
THE TEMPLE ADVISORY COMMITTEE Vs. THE SECRETARY AND OTHER
|
March 15, 2018 |
|
THE TRAVANCORE DEVASWOM BOARD Vs. THE DIST.COLLECTOR
|
September 27, 2018 |
|
THE UNITED INDIA INDIA INSURANCE CO. LTD. Vs. RAMESH AND ORS.
|
June 20, 2018 |
|
THE UNITED INDIA INSURANCE CO.LTD. Vs. LILLY JOSEPH
|
September 26, 2018 |
|
THE ZAMORIN RAJA OF CALICUT TRUSTEE Vs. THRIKKAVU KSHETRA SAMRAKSHANA SAMITHI
|
October 10, 2018 |
|
THEJASWINI CO-OPERATIVE HOSPITAL AND MEDICAL RESEARCH CENTRE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
|
November 22, 2018 |
|
THELLIYOOR SERVICE CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
December 20, 2018 |
|
THEMALAYALA MANORAMA CO. LTD. Vs. JOSE JOSEPH
|
May 29, 2018 |
|
THIRU KACHAMKURUSSI PERUMAL KSHETHRA NAVEEKARANA KALASHA COMMITTEE Vs. COMMISSIONER
|
January 29, 2018 |
|
THIRUPPATHY Vs. SUB INSPECTOR OF POLICE
|
March 19, 2018 |
|
THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY(TRIDA) Vs. G. ANILKUMAR
|
October 10, 2018 |
|
THIRUVANANTHAPURAM SERVICE CO-OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR (GENERAL) OFFICE OF ASST REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 16, 2018 |
|
THIRUVANANTHAPURAM URBAN CO Vs. K. JANARDHANAN NAIR
|
August 2, 2018 |
|
THODUPUZHA TALUK CO Vs. ANCY AND OTHERS
|
February 16, 2018 |
|
THOLOOR PISHARIKKAL SREE KARTHIAYANI TEMPLE COMMITTEE Vs. STATE OF KERALA
|
July 9, 2018 |
|
THOMAS Vs. STATE OF KERALA
|
February 2, 2018 |
|
THOMAS Vs. STATE OF KERALA
|
July 12, 2018 |
|
THOMAS Vs. MERCY V.X. AND OTHER
|
March 13, 2018 |
|
THOMAS Vs. STATE OF KERALA
|
March 1, 2018 |
|
THOMAS @ LALU Vs. STATE OF KERALA
|
July 17, 2018 |
|
THOMAS @ THANKACHAN Vs. PAULOSE
|
July 11, 2018 |
|
THOMAS ABRAHAM Vs. SUPERINTENDENT OF POLICE
|
January 16, 2018 |
|
THOMAS AND ORS. Vs. STATE OF KERALA
|
January 23, 2018 |
|
THOMAS AND OTHER Vs. STATE OF KERALA
|
January 23, 2018 |
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THOMAS AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
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October 31, 2018 |
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THOMAS ANTONY H S A (PHYSICAL SCIENCE) DARUL ULOOM Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
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March 14, 2018 |
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THOMAS BABU Vs. STATE OF KERALA & ORS.
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January 4, 2018 |
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THOMAS CHACKO Vs. THE CHIEF MANAGER AND AUTHORIZED OFFICER
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November 1, 2018 |
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THOMAS CHERIAN, S/O THOMAS CHERIAN Vs. KURIEN MATHEW, KOMBASSERIL THEKKETHIL
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June 14, 2018 |
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THOMAS GEORGE Vs. STATE OF KERALA
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October 5, 2018 |
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THOMAS GEORGE S/O K GEORGE Vs. AUTHORIZED OFFICER SOUTH INDIAN BANK REGIONAL OFFICE
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July 11, 2018 |
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THOMAS GEORGE S/O LATE VARKEY Vs. MINI MATHAI & ELLESA ,D/O MATHAI
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June 19, 2018 |
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THOMAS JOHN KITHU AND OTHERS Vs. STATE OF KERALA AND OTHERS
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June 1, 2018 |
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THOMAS JOSEPH Vs. STATE OF KERALA
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December 11, 2018 |
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THOMAS JOSEPH S/O JOSEPH Vs. THE STATE OF KERALA
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February 7, 2018 |
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THOMAS K J Vs. P K SUDHEER BABU I A S
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June 4, 2018 |
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THOMAS KURIAN @ APPACHAN Vs. STATE OF KERALA
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May 28, 2018 |
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THOMAS KURUVILA Vs. ANILA SAJI
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June 20, 2018 |
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THOMAS M K Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS
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March 5, 2018 |
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THOMAS M T Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
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December 11, 2018 |
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THOMAS M.K Vs. STATE POLICE CHIEF
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January 24, 2018 |
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THOMAS MATHAI Vs. STATE OF KERALA AND OTHERS
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February 5, 2018 |
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THOMAS MATHEW Vs. STATE OF KERALA
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March 2, 2018 |
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THOMAS MATHEW @ SIBI Vs. STATE OF KERALA
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March 26, 2018 |
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THOMAS MATHEW AND ORS. Vs. KERALA STATE INDUSTRIES DEVELOPMENT CORPORATION AND ORS.
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January 5, 2018 |
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THOMAS P MATHEW Vs. STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERN
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April 4, 2018 |
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THOMAS PHILIP AND OTHERS Vs. DIVISIONAL FOREST OFFICER KOZHIKODE
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October 24, 2018 |
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THOMAS S/O AUGUSTINE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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February 15, 2018 |
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THOMAS S/O KARLOSE Vs. STATE OF KERALA
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March 19, 2018 |
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THOMAS S/O THOMAS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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February 22, 2018 |
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THOMAS S/O THOMAS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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January 23, 2018 |
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THOMAS T J Vs. VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY
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June 11, 2018 |
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THOMAS V. PHILIP VAVOLICKAL HOUSE Vs. THE REGIONAL TRANSPORT AUTHORITY, KOTTAYAM AND OTHERS
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May 31, 2018 |
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THOMAS VARGHESE Vs. STATE OF KERALA
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March 27, 2018 |
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THOMASKUTTY Vs. INDUSIND BANK LTD REPRESENTED BY ITS LEGAL EXECUTI
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March 28, 2018 |
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THOMMACHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM 695001 AND OTHERS
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October 26, 2018 |
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THOMSON Vs. STATE OF KERALA
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July 27, 2018 |
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THOMSON AGENCIES Vs. THE SUB REGISTRAR,SUB REGISTRAR OFFICE, THRISSUR
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October 10, 2018 |
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THONDALANKUNNATHU CHANDRAN, Vs. COMM , MALABAR DEVASWOM BOARD
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April 13, 2018 |
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THOPPIL BABY, S/O.RATNAKARAN Vs. STATE OF KERALA, (S.H.O. OROTTY POLICE STATION)
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February 21, 2018 |
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THOTTAPPAYIL SURESAN AND ORS. Vs. A.P. GOPALAKRISHNAN AND ORS.
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December 3, 2018 |
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THOUFEEQ Vs. STATE OF KERALA
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May 29, 2018 |
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THOUFEEQ C.K. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY KALAMASSERY AND ANOTHER
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January 29, 2018 |
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THRASSIYAMMA P. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
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April 12, 2018 |
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THRESIAMMA ALEX Vs. STATE OF KERALA, AND OTHERS
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August 2, 2018 |
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THRIKKAVU KSHETHRA SAMRAKSHANA SAMITHI Vs. SAMOOTHIRI RAJA
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October 10, 2018 |
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THRIMATHY CONTRACTING COMPANY Vs. STATE OF KERALA
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January 31, 2018 |
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THRISSUR CORPORATION Vs. ROSAMMA PAUL
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April 2, 2018 |
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THRISSUR CORPORATION REPRESENTED BY SECRETARY Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY
|
June 12, 2018 |
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THRISSUR MUNICIPAL CORPORATION Vs. E. G. JECCO ALIAS JECCO GEORGE
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October 16, 2018 |
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THULASEEDHARAN Vs. DISTRICT COLLECTOR, COLLECTORATE, THIRUVANANTHAPURAM
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August 6, 2018 |
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THULASEEDHARAN AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR,
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March 22, 2018 |
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THULASEEDHARAN K S/O KUNJIRAMAN Vs. AUTHORIZED OFFICER
|
February 14, 2018 |
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THULASEEDHARAN NAIR Vs. STATE OF KERALA
|
May 30, 2018 |
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THULASEEDHARAN S/O BHASKARAN Vs. MANAGING DIRECTOR BMTC
|
July 18, 2018 |
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THUMBOOR SERVICE CO-OP BANK LTD Vs. N C SOBHY
|
June 13, 2018 |
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THUSIF AHEMMED BENGRE Vs. STATE OF KERALA
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January 9, 2018 |
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TIJI DANIEL Vs. ROY PANAMKOODAN
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September 17, 2018 |
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TIJO JOSEPH Vs. STATE OF KERALA
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February 15, 2018 |
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TIJU THOMAS Vs. NIMMY K SIMON
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November 8, 2018 |
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TINA KALAYIL & ORS. Vs. HIROSH JOSEPH
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April 5, 2018 |
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TINO THANKACHAN Vs. STATE OF KERALA AND ORS.
|
January 18, 2018 |
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TIRUR CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. T N SIVASANKARAN
|
July 5, 2018 |
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TITUS C.V. Vs. UNION OF INDIA AND OTHERS
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June 11, 2018 |
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TMT GRANITES (PVT) LTD Vs. COMMISSIONER STATE GST DEPARTMENT, KERALA
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November 22, 2018 |
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TOM THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, COMMERC
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March 6, 2018 |
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TOM THOMAS AND OTHERS Vs. KUMILY GRAMA PANCHAYATH KUMILY AND OTHERS
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May 31, 2018 |
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TOMY JOSEPH Vs. SMITHA TOMY
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October 30, 2018 |
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TOMY THOMAS Vs. CONSERVATOR OF FOREST
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June 29, 2018 |
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TONY J. ALAPATT Vs. KERALA STATE ELECTRICITY BOARD
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November 30, 2018 |
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TONY K A Vs. GOVERNMENT OF KERALA
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February 5, 2018 |
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TOWER VISION INDIA (PRIVATE) LIMITED Vs. ELOOR MUNICIPALITY REPRESENTED BY ITS SECRETARY
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February 9, 2018 |
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TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER FOR LOCAL FUND AUDIT THIRUVANANTHAPURAM
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April 10, 2018 |
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TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR OF LOCAL FUND AUDIT
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January 15, 2018 |
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TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINE OF LOCAL FUND AUDIT
|
November 15, 2018 |
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TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER OF LOCAL FUND AUDIT THIRUVANANTHAPURAM
|
November 21, 2018 |
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TRAVANCORE SUGARS AND CHEMICALS LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, TIRUVALLA RANGE, TIRUVALLA
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March 13, 2018 |
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TREESA E.D. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
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TREESA VARGHESE @ TRESSIAMMA W/O LATE VARGHESE Vs. ANTONY S/O LATE VAREED
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February 15, 2018 |
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TRICHUR URBAN CO-OPERATIVE BANK LTD Vs. JOINT REGISTRAR, CO-OPERATIVE SOCIETIES (GENERAL),
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April 11, 2018 |
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TRIVANDRUM CO Vs. KERALA CO
|
February 19, 2018 |
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TROPICAL PLANTATIONS LIMITED REPRESENTED BY ITS DI Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNM
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March 21, 2018 |
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U MOOSAKUTTY Vs. STATE INFORMATION COMMISSION
|
February 20, 2018 |
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U RAJAPPAN Vs. STATE OF KERALA
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August 6, 2018 |
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U T PRASANTH Vs. N K UNNIKRISHNAN
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January 4, 2018 |
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U WE COATS Vs. COMMERCIAL TAX OFFICER (WC)
|
January 15, 2018 |
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U. MOHNAN Vs. STATE OF KERALA AND OTHERS
|
March 5, 2018 |
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U.K.SALILA Vs. THE DISTRICT POLICE CHIEF, OFFICE OF THE CITY POLICE COMMISSIONER
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November 1, 2018 |
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U.P.S. THANGAL Vs. STATE OF KERALA & ORS.
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June 19, 2018 |
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U.S. ANEEZ AND OTHERS Vs. STATE OF KERALA AND OTHERS
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April 3, 2018 |
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U.T. WORLDWIDE(INDIA) PVT. LTD. Vs. MR.JEROME, PROPRIETOR, GLADSON, EXPORTERS AND OTHERS
|
February 19, 2018 |
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U.V. NABEESA Vs. U.V. ABDUL RAHIMAN
|
February 27, 2018 |
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UDAYACHANDRAKUMAR Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SE
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March 28, 2018 |
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UDAYAKUMAR P K S/O PRABHAKARAN Vs. PUTHUR GRAMA PANCHAYAT
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February 15, 2018 |
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UDAYAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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February 27, 2018 |
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UDIVELLA SAMRAKSHANA SAMITHI Vs. SUSHIJA SUKUMARAN PUTHIYA PURAYIL
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June 1, 2018 |
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ULIYAN NARAYANAN Vs. DISTRICT COLLECTOR KANNUR
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July 4, 2018 |
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ULLAS AND OTHERS Vs. STATE OF KERALA
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May 22, 2018 |
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UMA.P.R Vs. THE STATE OF KERALA
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July 5, 2018 |
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UMADEVI T.N. Vs. STATE OF KERALA AND OTHERS
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January 19, 2018 |
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UMAR ISMAIL RAWTHER Vs. STATE OF KERALA AND OTHERS
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June 1, 2018 |
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UMARUL FAROOK Vs. SECRETARY, MUKKKAM GRAMA PANCHAYATH
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July 12, 2018 |
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UMASANKAR Vs. AHARA TRUST
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April 13, 2018 |
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UMESH Vs. STATE OF KERALA
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September 4, 2018 |
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UMESH KODIHALLY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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March 5, 2018 |
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UMESH KUMAR S Vs. SUPERINTENDENT OF POLICE KOLLAM RURAL POLICE
|
July 9, 2018 |
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UMMEN KORUTH, S/O.YESUDASAN Vs. KULATHUPUZHA GRAMA PANCHAYATH
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October 10, 2018 |
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UMMER Vs. UMMU HABEEBA
|
January 16, 2018 |
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UMMER FAROOK Vs. DIVISIONAL OFFICER FIRES AND RESCUE SERVICE DIVISION OFFICE AND OTHERS
|
April 3, 2018 |
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UMMER K. Vs. THE EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
|
November 5, 2018 |
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UMMER KOYA Vs. THE GENERAL MANAGER
|
November 2, 2018 |
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UMMER PAMBODAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
July 4, 2018 |
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UMMER SHAFI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
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June 20, 2018 |
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UNAIS Vs. STATE OF KERALA AND OTHERS
|
July 3, 2018 |
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UNION BANK OF INDIA EMPLOYEES FEDERATION (KERALA) Vs. UNION BANK OF INDIA, REGIONAL OFFICE
|
June 1, 2018 |
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UNION OF INDIA Vs. LEENA T.N,W/O.ANEESH E.M.
|
October 9, 2018 |
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UNION OF INDIA Vs. ABDUL SALAM P.A., REGIONAL DIRECTOR
|
February 21, 2018 |
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UNION OF INDIA Vs. B. AMBILI
|
January 17, 2018 |
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UNION OF INDIA Vs. SENTHILNATHAN
|
July 27, 2018 |
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UNION OF INDIA Vs. JIMA MOHAN
|
January 19, 2018 |
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UNION OF INDIA Vs. K DEVAKI
|
January 5, 2018 |
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UNION OF INDIA Vs. RAJESH KUMAR M S
|
January 3, 2018 |
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UNION OF INDIA Vs. SMT. P.V. THOMAS AND OTHERS
|
February 21, 2018 |
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UNION OF INDIA Vs. PLUS MAX DUTY FREE (PVT) LTD
|
July 6, 2018 |
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UNION OF INDIA Vs. ADVANCED POLYMER TECHNOLOGY
|
December 3, 2018 |
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UNION OF INDIA Vs. K O OOMMEN
|
March 20, 2018 |
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UNION OF INDIA Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
February 6, 2018 |
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UNION OF INDIA AND ORS. Vs. MANUEL K.A.
|
February 6, 2018 |
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UNION OF INDIA AND OTHERS Vs. G. VIJAYAN
|
February 22, 2018 |
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UNION OF INDIA REPRESENTED BY ITS SECRETARY Vs. N GOPI ASARI RETIRED CARPENTER
|
February 20, 2018 |
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UNITED INDIA INDIA INSURANCE CO. LTD. Vs. RAMESH AND ORS.
|
June 20, 2018 |
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UNITED INDIA INSURANCE CO LTD Vs. JOE MATHEW JOSEPH
|
June 12, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. PRASHANTH
|
March 6, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. HASHIM
|
August 1, 2018 |
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UNITED INDIA INSURANCE COMPANY LIMITED THODUPUZHA Vs. RENJITH
|
February 23, 2018 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. LEENA.T.,
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December 10, 2018 |
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UNITED TRADE UNION CONGRESS IDUKKI DISTRICT COMMITTEE OFFICE Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
September 14, 2018 |
|
UNIVERSITY INSTITUTE OF TECHNOLOGY, REGIONAL CENTRE, THENMALA Vs. STATE OF KERALA AND OTHERS
|
June 6, 2018 |
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UNIVERSITY OF CALICUT Vs. SREE NARAYANA VIDYAMANDIR TRUST
|
August 6, 2018 |
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UNIVERSITY OF CALICUT Vs. ALLEN N J
|
March 1, 2018 |
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UNIVERSITY OF CALICUT REP BY VICE-CHANCELLOR Vs. AKHIL M NAIR
|
March 20, 2018 |
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UNIVERSITY OF KERALA Vs. SHEREEF A.
|
August 10, 2018 |
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UNIVERSITY OF KERALA Vs. PRAMODKUMAR K
|
January 8, 2018 |
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UNIVERSITY OF KERALA AND OTHERS Vs. PALAKKUNNATHU FOUNDATION
|
March 23, 2018 |
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UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR Vs. PALAKKUNNATHU FOUNDATION
|
June 7, 2018 |
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UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR Vs. PRIYA R ASSISTANT PROFESSOR (COMMERCE)
|
February 5, 2018 |
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UNNI Vs. JAYA
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April 13, 2018 |
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UNNI, S/O. KUMARAN, KOLLIYIL VEETTIL, MOOLAMATTOM KARA, ARAKKULAM VILLAGE, THODUPUZHA Vs. STATE OF KERALA
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June 13, 2018 |
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UNNIAPPAN Vs. RAHAMATH
|
July 9, 2018 |
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UNNIKRISHAN Vs. DISTRICT COLLECTOR COLLECTORATE
|
December 6, 2018 |
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UNNIKRISHNAN Vs. STATE OF KERALA
|
June 7, 2018 |
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UNNIKRISHNAN Vs. TRAVANCORE DEVASWOM BOARD
|
January 5, 2018 |
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UNNIKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 15, 2018 |
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UNNIKRISHNAN Vs. SUNITHA
|
September 27, 2018 |
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UNNIKRISHNAN @ KANNAN AND OTHERS Vs. STATE OF KERALA
|
June 28, 2018 |
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UNNIKRISHNAN AND OTHERS Vs. UNION OF INDIA REPRESENTED BY SECRETARY AND OTHERS
|
October 30, 2018 |
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UNNIKRISHNAN K C S/O CHAMI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
|
February 9, 2018 |
|
UNNIKRISHNAN NAIR Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM. AND OTHERS
|
May 23, 2018 |
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UNNIKRISHNAN P P Vs. BALISH P P
|
June 21, 2018 |
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UNNIKRISHNAN R. Vs. SUB INSPECTOR OF POLICE KURATHIKADU POLICE STATION AND OTHERS
|
October 31, 2018 |
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UNNIKRISHNAN S/O PONNAN, KIZHAKKE VEEDU Vs. RAJANI P K W/O UNNIKRISHNAN
|
May 30, 2018 |
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UNNIKRISHNAN.M.V Vs. COCHIN DEVASWOM BOARD
|
August 10, 2018 |
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UNNIKRISHNAN.R Vs. SUB INSPECTOR OF POLICE KURATHIKADU POLICE STATION
|
April 13, 2018 |
|
UNNITHAN @ UNNI S/O SIVARAMAN Vs. STATE OF KERALA
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January 23, 2018 |
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UNNIYEMU Vs. SECRETARY, LOCAL SELF GOVERNMENT INSTITUTION (LSGI), GOVERNMENT OF KERALA AND ANOTHER
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June 18, 2018 |
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UNNY Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR
|
January 16, 2018 |
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UPENDRA PRASAD AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 13, 2018 |
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UPPOT KOTTAYI PRADEEP KUMAR Vs. UPPOT KOTTAYI PANKAJAVALLY
|
July 11, 2018 |
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URANMA DEVASWOM BOARD Vs. THE STATE OF KERALA AND OTHERS
|
June 7, 2018 |
|
US TECHNOLOGY RESOURCES (PVT) LTD Vs. COMMISSIONER OF INCOME TAX, KOWDIAR, THIRUVANANTHAPURAM
|
August 9, 2018 |
|
USHA Vs. SATHYARAJAN
|
March 15, 2018 |
|
USHA Vs. VISAKH UNNIKRISHNAN
|
October 31, 2018 |
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USHA KUMARI. S AND ANR. Vs. SANKARA NARAYANAN NAIR AND ORS.
|
February 2, 2018 |
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USHA NANTHINI Vs. REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER
|
January 15, 2018 |
|
USHA P R Vs. COMMANDING OFFICER, 19TH BATTALION, MADRAS REGIMENT
|
June 27, 2018 |
|
USHA VENUGOPALAN , D/O LATE KG NAIR Vs. UMA UNNI, D/O LATE KG NARI
|
January 23, 2018 |
|
USHA W/O MANDY RAPPAI Vs. JOSE MULLANKUZHI OUSEPH
|
July 16, 2018 |
|
USHA, W/O. VINOD Vs. CHITHIRA, D/O. MALA AND OTHERS
|
January 23, 2018 |
|
USMAN Vs. SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
|
March 23, 2018 |
|
UTHAMAN, S/O. RAMAN Vs. JENSON, S/O. JOSEPH AND OTHERS
|
January 16, 2018 |
|
UTHAMAN, SEENA BHAVAN Vs. THE KERALA CO
|
June 29, 2018 |
|
UZHUVA PUTHIYAKAVU DEVANKAL DEVASWOM PATTANAKKAD Vs. STATE OF KERALA AND OTHERS
|
February 27, 2018 |
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V A MOHAN Vs. SUB INSPECTOR OF POLICE, WILLINGTON ISLAND POLICE STATION
|
July 4, 2018 |
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V A SIVADASAN Vs. V P MURALEEDHARAN
|
July 9, 2018 |
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V BHUVANENDRAN NAIR Vs. SECRETARY, TRAVANCORE DEVASWOM BOARD
|
April 4, 2018 |
|
V C MATHAI (WILSON) S/O LATE V C CHANDY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 11, 2018 |
|
V I SURESH KUMAR Vs. KERALA AGRICULTURAL UNIVERSITYLABIC
|
December 14, 2018 |
|
V K ABDUL NASIR, S/O LATE T K UMMER Vs. JAYAKRISHNAN P D , S/O P N DAMODARAN NAMBOOTHIRI
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March 19, 2018 |
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V K BEERAN SAHIB Vs. BAR COUNCIL OF INDIA
|
January 25, 2018 |
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V K CEMENT AND STEELS Vs. STATE OF KERALA
|
January 9, 2018 |
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V K CHITHARANJAN Vs. NARAYANA DHARMA PARIPALANA YOGAM
|
December 19, 2018 |
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V K JOHNY S/O KURIAKOSE Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
February 9, 2018 |
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V K KANNADASAN S/O KARUPPASWAMI Vs. RADHAKRISHNAN S/O VELAPPAN
|
June 14, 2018 |
|
V K PRADEEP S/O KUTTIKRISHNAN Vs. GRATER COCHIN DEVELOPMENT AUTHORITY REPRESENTED BY ITS SECRETARY
|
February 20, 2018 |
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V K RIYAS, S/O ABOOBACKER Vs. MARSHIDA, D/O M M HASHIM
|
March 1, 2018 |
|
V K SASIKUMAR S/O KRISHNA KAIMAL Vs. EDANAD SERVICE CO-OPERATIVE BANK LTD
|
July 27, 2018 |
|
V M SOMASUNDARAN Vs. STATE OF KERALA
|
June 8, 2018 |
|
V M VANI, D/O CHATHUKUTTY Vs. STATE OF KERALA
|
June 20, 2018 |
|
V MARIAMMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
February 16, 2018 |
|
V MOHANAN PILLAI Vs. DIRECTOR OF HEALTH SERVICES
|
June 1, 2018 |
|
V MOHANDAS S/O NARAYANAN NAIR Vs. STATE OF KERALA
|
July 16, 2018 |
|
V N RAGHAVAN Vs. STATE DY S P , VIGILANCE AND ANTI CORRUPTION BUREAU
|
November 14, 2018 |
|
V N VINOD KUMAR S/O NARAYANAN POTTY Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
|
July 13, 2018 |
|
V N YESUDAS Vs. JHANCY
|
November 22, 2018 |
|
V O JOHN Vs. CRICLE INSPECTOR OF POLICE KALLOORKADU POLICE STAT
|
February 22, 2018 |
|
V O RAJU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
June 5, 2018 |
|
V P ABHILASH S/O SHANMUGHAN Vs. STATE OF KERALA
|
May 21, 2018 |
|
V P CHATHU ACHAN S/O DHARMAYI NETHYARAMMA V P Vs. DISTRICT REGISTRAR REGISTRATION DEPARTMENT CIVIL STATION
|
July 11, 2018 |
|
V P HISHAM Vs. STATE OF KERALA
|
December 12, 2018 |
|
V P MURALEEDHARAN Vs. REJEEV SADANANADAN
|
July 16, 2018 |
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V P RAJAGOPALAN S/O LATE C G Vs. STATE OF KERALA
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January 31, 2018 |
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V P SALIM Vs. ISAC SANJAY
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April 11, 2018 |
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V P THRIMATHY Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
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July 4, 2018 |
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V PADMAVATHY Vs. NATIONAL HIGH WAY AUTHORITY OF INDIA
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July 3, 2018 |
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V PETHAN, S/O LATE V K VASU Vs. CHANCELLOR, UNIVERSITY OF KERALA
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March 15, 2018 |
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V PRABHAKARAN Vs. STATE OF KERALA
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July 23, 2018 |
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V PRAKASH CHANDRAN Vs. KERALA GRAMIN BANK REP BY CHAIRMAN (HR WING)
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May 8, 2018 |
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V R PREMALATHA W/O GOPALAKRISHNAN Vs. STATE OF KERALA
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June 13, 2018 |
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V R RAJAN Vs. M S RAJAMMA
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July 13, 2018 |
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V R SANAKARA PILLAI Vs. CHIEF CONSERVATOR OF FORESTS, THIRUVANANTHAPURAM
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March 2, 2018 |
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V S DEVARAJAN Vs. STATE OF KERALA
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December 6, 2018 |
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V SASIDHARAN Vs. LOCAL LEVEL MONITORING COMMITTEE REPRESENTED BY ITS CONVENER, AGRICULTURAL OFFICER
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July 11, 2018 |
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V SHAJI ASSISTANT ENGINEER, IRRIGATION DEPARTMENT Vs. KERALA STATE ELECTRICITY BOARD LTD
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May 21, 2018 |
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V SUKUMARAN Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD , REPRESENTED BY ITS GENERAL MANAGER
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July 17, 2018 |
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V T JOSEPH Vs. CHACKO K M
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July 2, 2018 |
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V T THOMAS Vs. SECRETARY TO GOVERNMENT CO-OPERATION
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July 2, 2018 |
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V V MINERAL Vs. ASSISTANT COMMISSIONER OF CUSTOMS
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July 26, 2018 |
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V V MOHANRAJ Vs. DISTRICT EDUCATIONAL OFFICER
|
January 9, 2018 |
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V V PRABHAKARAN Vs. T CHANDRAMATHI
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August 1, 2018 |
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V V SHAMEER Vs. STATE OF KERALA
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July 3, 2018 |
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V V SINDHU Vs. KERALAL VETERINARY AND ANIMAL SCIENCE UNIVERSITY
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July 31, 2018 |
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V VIJAYARAMAN Vs. SPECIAL DEVASWOM COMMISSIONER
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January 29, 2018 |
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V. CHRISTOPHER Vs. SARANYA B. RAJENDRAN AND OTHERS
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January 12, 2018 |
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V. JYOTHI KUMAR Vs. THE AUTHORISED OFFICER CATHOLIC SYRIAN BANK
|
October 9, 2018 |
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V. MOHAMED Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
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V. PRABHAKARAN AND OTHERS Vs. NATIONAL HIGHWAY AUTHORITY, KOZHIKODE
|
July 17, 2018 |
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V. RAGHAVAN Vs. DIRECTOR GENERAL
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September 10, 2018 |
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V. RAGHU GANESH Vs. JAYANTHI @ JAYANTHI R GANESH
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June 12, 2018 |
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V. RETNAKUMARI Vs. STATE OF KERALA
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February 22, 2018 |
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V. SATHIKUMAR, S/O. VELAPPAN PILLAI Vs. STATE OF KERALA AND OTHERS
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March 7, 2018 |
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V. SUDEVAN Vs. STATE OF KERALA
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January 23, 2018 |
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V. YOOSUF Vs. STATE OF KERALA AND OTHERS
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February 20, 2018 |
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V.A. MATHEW AND ORS. Vs. THE REGISTERING AUTHORITY, KOTTAYAM CIVIL STATION, KOTTAYAM 686 002
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July 31, 2018 |
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V.A. MELLI Vs. STATE OF KERALA
|
April 3, 2018 |
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V.C. AJEESH KUMAR Vs. STATE OF KERALA
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June 1, 2018 |
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V.G. JIMSON M/S. V.K.G. STORES Vs. COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND OTHER
|
October 26, 2018 |
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V.GOPINATHAN NAIR Vs. V. KRISHNAN NAIR, KUNNATHU VEEDU AND ANR.
|
February 8, 2018 |
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V.J. GEORGE AND OTHER Vs. L.M. SISILY ROSE
|
May 23, 2018 |
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V.J. HYCINTH Vs. STATE OF KERALA
|
October 5, 2018 |
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V.JAYAKUMAR Vs. THE DISTRICT REGISTRAR(GENERAL)
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September 27, 2018 |
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V.K. PAUL AND ANOTHER Vs. THE STATE OF KERALA AND OTHERS
|
January 16, 2018 |
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V.K. SIVAN PILLAI Vs. ASSISTANT EXECUTIVE ENGINEER & ORS.
|
March 7, 2018 |
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V.K. THAMPI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF EXCISE & ORS.
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January 15, 2018 |
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V.K.M. BASHEER Vs. PRINCIPAL AGRICULTURAL OFFICER AND OTHERS
|
March 8, 2018 |
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V.M. LEYA Vs. STATE OF KERALA
|
September 5, 2018 |
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V.M. MANSI Vs. THE CIRCLE INSPECTOR OF POLICE, OFFICE OF CIRCLE INSPECTOR OF POLICE
|
June 5, 2018 |
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V.M. RADHAKRISHNAN Vs. STATE INFORMATION COMMISSION
|
July 26, 2018 |
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V.MOHANAN PILLAI Vs. THE DIRECTOR OF HEALTH SERVICES
|
May 22, 2018 |
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V.N. NITHYANAND Vs. TAHSILDAR(RR), KANAYANNUR TALUK, ERNAKULAM AND OTHERS
|
May 30, 2018 |
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V.O. JOHN Vs. CRICLE INSPECTOR OF POLICE KALLOORKADU POLICE STATION
|
February 22, 2018 |
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V.P. DAVID M/S. VAZHAPPILLY STORES Vs. COMMERCIAL TAX OFFICER, KUNNAMKULAM
|
October 26, 2018 |
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V.P. KHADER Vs. COMMISSIONER FOR CENTRAL EXCISE
|
September 3, 2018 |
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V.P. MUSTHAFA KAMAL, S/O. LT. M.V. KUNJYPAKKY, KANDAMBATH SHAREEFA MANZIL Vs. A.P. JAMEELA UMMER
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June 7, 2018 |
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V.P. PRACHOD Vs. BHARAT SANCHAR NIGAM LIMITED AND ANOTHER
|
February 22, 2018 |
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V.P. PRADEEP Vs. P.N. PRADEEP
|
December 3, 2018 |
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V.P. SALIM Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
April 11, 2018 |
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V.P.MOHANAN Vs. STATE
|
February 28, 2018 |
|
V.S. AJI Vs. C.S. SREEKUMAR
|
February 7, 2018 |
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V.S. BASHIR Vs. DIRECTOR OF MINING AND GEOLOGY AND OTHERS
|
October 24, 2018 |
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V.S. GOPI Vs. C.D. JOSE AND ORS.
|
April 6, 2018 |
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V.S. JEEVAKUMAR Vs. THE DISTRICT COLLECTOR, CIVIL STATION, KAKKANAD P.O. AND OTHERS
|
June 27, 2018 |
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V.S. MANIKANDAN Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM (PRESIDING OFFICER, MAINTENANCE APPELLATE TRIBUNAL) AND OTHERS
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June 29, 2018 |
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V.S.SUNITHA Vs. THE FEDERAL BANK LTD.
|
October 10, 2018 |
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V.T SAJU Vs. RAMAKRISHNAN AND OTHERS
|
February 2, 2018 |
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V.T. CHANDUKUTTY Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
V.V. MINERAL Vs. ASSISTANT COMMISSIONER OF CUSTOMS(SHB), OFFICE OF THE COMMISSIONER OF CUSTOMS AND OTHERS
|
July 26, 2018 |
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V.V. SREENIVASAN AND ORS. Vs. MALABAR DEVASWOM BOARD
|
January 15, 2018 |
|
V.V.HAMZA, Vs. STATE OF KERALA
|
October 15, 2018 |
|
V.V.SINDHU Vs. THE KERALAL VETERINARY AND ANIMAL SCIENCE UNIVERSITY
|
July 24, 2018 |
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VAHIDA & ORS. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY & ORS.
|
June 12, 2018 |
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VAISAKH Vs. STATE OF KERALA
|
September 19, 2018 |
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VAISAKH VIJAYAN AND OTHERS Vs. STATE OF KERALA
|
July 30, 2018 |
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VAISHNA VINOD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 6, 2018 |
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VALAKKADA SABIRA Vs. V.C.SHARFUDHEEN
|
December 19, 2018 |
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VALAKKAVU GRANITES (P) LTD. Vs. STATE OF KERALA
|
March 7, 2018 |
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VALAPPAN SAINABA AND OTHERS Vs. P.P. SURESH KUMAR
|
June 20, 2018 |
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VALARMATHI SELVAN Vs. ASSISTANT COMMISSIONER OF POLICE
|
May 30, 2018 |
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VALARMATHI SELVAN, W/O. SELVAN Vs. ASSISTANT COMMISSIONER OF POLICE AND OTHERS
|
July 24, 2018 |
|
VALIA KOONAMBAIKULAM SREE BHADRAKALI TEMPLE Vs. RAJENDRAN
|
February 23, 2018 |
|
VALICE HEALTHCARE (P) LTD Vs. VALESCO HEALTH CARE (P) LTD
|
August 8, 2018 |
|
VALIYATHADATHIL CHACKO Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR
|
January 12, 2018 |
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VALIYAVILAYIL CONSTRUCTION COMPANY Vs. STATE OF KERALA & ORS.
|
March 23, 2018 |
|
VALLAMATTOM STONE AGGREGATES (P) LTD, REP BY MANAGING DIRECTOR Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
|
July 3, 2018 |
|
VALSA KUMAR Vs. STATE OF KERALA
|
October 10, 2018 |
|
VALSA, W/O. RADHAKRISHNAN Vs. BABU, S/O.LATE SANKU
|
October 9, 2018 |
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VALSAKUMAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
February 1, 2018 |
|
VALSALA KUMARI DEVI M. Vs. B. SRINIVAS I.A.S.
|
September 19, 2018 |
|
VALSALA PRASANNAKUMAR Vs. STATE OF KERALA
|
October 9, 2018 |
|
VALSAMMA Vs. JAYAN
|
March 9, 2018 |
|
VALSAMMA MATHEW Vs. CHAIRMAN RUBBER BOARD
|
June 13, 2018 |
|
VAMSEEDHARAN Vs. DISTRICT COLLECTOR AND OTHERS
|
October 25, 2018 |
|
VANANTHARA RESORT PVT. LTD. Vs. VILLAGE OFFICER, CHUNDEL VILLAGE
|
July 26, 2018 |
|
VANITHA Vs. NEELAMBARAN
|
September 27, 2018 |
|
VANJU KAMAL Vs. STATE OF KERALA
|
February 16, 2018 |
|
VANNATHAN VALAPPIL PREETHA Vs. KALLAYATHU VALAPPIL CHANDRAN
|
June 27, 2018 |
|
VARGHEESE V.P. Vs. STATE OF KERALA
|
November 1, 2018 |
|
VARGHESE Vs. SASIDHARAN (DIED) AND OTHERS
|
March 6, 2018 |
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VARGHESE Vs. STATE OF KERALA
|
December 16, 2018 |
|
VARGHESE @ KUNJU Vs. TONY ZACHARIA
|
March 7, 2018 |
|
VARGHESE @ VARKEY, C. NO. 7226, CENTRAL PRISON, THIRUVANANTHAPURAM Vs. STATE OF KERALA
|
April 11, 2018 |
|
VARGHESE A LIGORY Vs. STATE REP BY SUB INSPECTOR OF POLICE
|
January 5, 2018 |
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VARGHESE A.K. Vs. STATE OF KERALA AND OTHERS
|
June 20, 2018 |
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VARGHESE JIBIN Vs. STATE OF KERALA
|
November 5, 2018 |
|
VARGHESE K A Vs. THRISSUR TALUK SUPPLY OFFICER, THRISSUR AND ANOTHE
|
February 19, 2018 |
|
VARGHESE KURIAKOSE Vs. CIRCLE INSPECTOR OF POLICE, ETTUMANOOR
|
July 19, 2018 |
|
VARGHESE KURIAKOSE AND OTHER Vs. THANKAMMA VARGHESE AND OTHERS
|
July 19, 2018 |
|
VARGHESE P.K. Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 12, 2018 |
|
VARGHESE PULLUVAZHY Vs. DISTRICT COLLECTOR, ERNAKULAM CIVIL STATION, KAKKANAD
|
July 10, 2018 |
|
VARGHESE S/O LATE CHIRAMEL ANTHONY Vs. JEWEL ROCK HIRE PURCHASE KURIES (P) LIMITED
|
March 27, 2018 |
|
VARGHESE S/O VARKEY Vs. REVENUE DIVISIONAL OFFICER MUVATTUPUZHA
|
June 11, 2018 |
|
VARGHESE THOMAS KALAIKATTIL PANICKARU VEEDU Vs. JOY ALUKKAS (INDIA) PVT LTD
|
March 1, 2018 |
|
VARGHESE YOHANNAN Vs. P J VARGHESE OF PUTHENPARAMBIL DIED
|
January 22, 2018 |
|
VARGHESE, S/O ANTONY Vs. STATE OF KERALA
|
October 9, 2018 |
|
VARGHESE S/O. KUNJAPPY Vs. THE DISTRICT COLLECTOR, ERNAKULAM
|
September 12, 2018 |
|
VARKEY Vs. STATE OF KERALA
|
October 10, 2018 |
|
VARKISONS ENGINEERS Vs. STATE OF KERALA
|
January 3, 2018 |
|
VARSHA M T W/O MADHU K V Vs. ANIL
|
July 5, 2018 |
|
VARSHA M.T. AND ORS. Vs. STATE OF KERALA
|
July 5, 2018 |
|
VARSHA MOHANDAS. K. Vs. STATE OF KERALA AND OTHERS
|
June 7, 2018 |
|
VARSHA POLYMERS Vs. MATHEW JOSEPH
|
December 3, 2018 |
|
VARSHA VIJAYAKUMAR Vs. ARUN SAJEEV
|
February 5, 2018 |
|
VARUN S NAIR (SIDHA) Vs. REMYA S NAIR
|
December 13, 2018 |
|
VASAN HEALTHCARE PRIVATE LIMITED Vs. HELEEMA MOHAMMED AND OTHERS
|
July 16, 2018 |
|
VASANTH RAJ @ BALU AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
August 2, 2018 |
|
VASANTHI Vs. KALPETTA SERVICE CO-OPERATIVE BANK LTD
|
July 18, 2018 |
|
VASU Vs. STATE OF KERALA
|
October 25, 2018 |
|
VASU Vs. LAKSHMANAN
|
July 2, 2018 |
|
VASU AND OTHERS Vs. STATE OF KERALA AND OTHER
|
October 30, 2018 |
|
VASUDEVA MENON @ UTHAMAN Vs. STATE OF KERALA
|
February 6, 2018 |
|
VASUDEVAN Vs. STATE OF KERALA
|
March 5, 2018 |
|
VASUDEVAN AND ORS. Vs. SIVASANKARAN AND ORS.
|
March 6, 2018 |
|
VASUDEVAN K P.R Vs. STATE OF KERALA
|
April 10, 2018 |
|
VASUDEVAN PILLAI Vs. SONI P. MANI AND OTHERS
|
June 19, 2018 |
|
VASUDEVAN, S/O MUTHAN Vs. RADHAKRISHNAN, S/O MANIKAN
|
March 8, 2018 |
|
VASUDEVAN, S/O. RATNAM Vs. THE STATE OF KERALA
|
June 25, 2018 |
|
VASUDEVAN, S/O.NEELAKANDAN Vs. STATE OF KERALA
|
February 2, 2018 |
|
VATAKARA CO-OPERATIVE AYURVEDA HOSPITAL LTD Vs. PUTHALATH THAZHA KUNIYIL AYISHA
|
March 21, 2018 |
|
VAYALILLAKATH FEROSEKHAN Vs. SUB INSPECTOR OF POLICE
|
September 24, 2018 |
|
VAZCO HAJ GROUP Vs. UNION OF INDIA AND OTHER
|
June 8, 2018 |
|
VAZHAKKAD VALIYA JUMA MASJID Vs. DISTRICT COLLECTOR
|
January 3, 2018 |
|
VAZHATHARA GRANITES & AGGREGATES PVT. LTD. Vs. KOOTIKKAL GRAMA PANCHAYAT AND ANOTHER
|
May 21, 2018 |
|
VAZHATHOPE SERVICE CO-OPERATIVE BANK LTD Vs. VEMBANADU CHEMICALS AND FERTILIZERS
|
July 2, 2018 |
|
VEENA K. THOMAS Vs. NIKHIL VARGHESE
|
January 5, 2018 |
|
VEENA SANKER,D/O. INDIRA DEVI Vs. STATE OF KERALA
|
October 9, 2018 |
|
VEERA JOHNSON Vs. STATE OF KERALA
|
December 18, 2018 |
|
VEERAMMA @ BEERAMMA MUHAMMED Vs. PAUL MATHAI @ SAJU
|
July 5, 2018 |
|
VEERAN Vs. DEPUTY SUPERINTENDENT OF POLICE OTTAPPALAM
|
July 3, 2018 |
|
VEILOOR MUSLIM PUTHEN PALLI JAMA ATH, VEILOOR P.O. Vs. DIRECTOR GENERAL OF POLICE, POLICE HEAD QUARTERS, THIRUVANANTHAPURAM
|
March 19, 2018 |
|
VELAYUDHAN Vs. THE EXCISE INSPECTOR
|
February 14, 2018 |
|
VELAYUDHAN Vs. POWER GRID CORPORATION OF INDIA LIMITED AND OTHERS
|
April 13, 2018 |
|
VELAYUDHAN ALIAS GURUKKAL Vs. STATE OF KERALA
|
February 5, 2018 |
|
VELAYUDHAN S/O VELLAN Vs. K V USHA
|
June 1, 2018 |
|
VELI VARGHEESE Vs. DIRECTOR GENERAL OF POLICE
|
January 11, 2018 |
|
VELLAMPARAMBIL MUHAMMED Vs. KUNDANI JAMSHEERA AND OTHER
|
March 8, 2018 |
|
VELUCHAMI KOUNDER S/O SUBBAYYA KOUNDER Vs. RAVIKUMARAN
|
March 8, 2018 |
|
VEMA W/O SATHEESAN Vs. TAHSILDAR KOCHI TALUK OFFICE
|
February 5, 2018 |
|
VEMBANAD ESTATES (P) LTD. Vs. STATE OF KERALA REP. BY THE SECRETARY TO THE GOVERNMENT
|
October 25, 2018 |
|
VENKAPPA SHETTY Vs. SMT. LALITHA
|
May 21, 2018 |
|
VENKATESH P, S/O PERIYASWAMI Vs. SUB INSPECTOR OF POLICE, VIYYUR POLICE STATION
|
July 9, 2018 |
|
VENU Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
|
April 2, 2018 |
|
VENUGOPAL T K Vs. GURUVAYOOR DEVASWOM
|
January 31, 2018 |
|
VENUGOPAL T.V. Vs. STATE OF KERALA AND OTHERS
|
June 14, 2018 |
|
VENUGOPALAN NAIR Vs. UMA BALAKUMAR
|
June 11, 2018 |
|
VENUGOPALAN PURAYATTUPARAMBIL HOUSE Vs. M.D. VARGHESE MALIYEKKAL HOUSE & ORS.
|
June 6, 2018 |
|
VERIZON BUILDERS AND DEVELOPERS LTD Vs. JYOTHI SUSAN JOHN
|
December 7, 2018 |
|
VETHALA DEVASWOM & ORS. Vs. LEELA BAI & ORS.
|
February 26, 2018 |
|
VIBINDAS AND ORS. Vs. STATE OF KERALA
|
January 29, 2018 |
|
VICAR, ST. MARYS CHURCH NENMANIKKARA Vs. DISTRICT COLLECTOR, THRISSUR AND OTHERS
|
January 16, 2018 |
|
VICTIM Vs. STATE OF KERALA, THROUGH STATION HOUSE OFFICER
|
April 9, 2018 |
|
VICTOR OLAV FERNANDEZ Vs. REVENUE DIVISIONAL OFFICER, KOLLAM AND OTHERS
|
July 25, 2018 |
|
VICTOR T. THOMAS Vs. UNION OF INDIA
|
June 25, 2018 |
|
VICTORY GRANITE METALS, MANNAMPETTA Vs. STATE OF KERALA AND OTHERS
|
March 21, 2018 |
|
VIDHADHARAN Vs. RADHAMONI
|
November 1, 2018 |
|
VIDYA Vs. VIJAYAMMA
|
February 6, 2018 |
|
VIDYA VENUGOPAL Vs. NITIN CHANDRAN
|
March 5, 2018 |
|
VIDYA. T.S. AND OTHERS Vs. GOPAKUMAR. K. AND OTHERS
|
May 30, 2018 |
|
VIGNESH AND ORS. Vs. THE STATE OF KERALA AND ORS
|
June 8, 2018 |
|
VIJAY GANGAN S/O V P GANGADHARAN NAIR Vs. CONTROLLER OF EXAMINATIONS, CENTRAL BOARD OF SECONDARY EDUCATION
|
July 2, 2018 |
|
VIJAYA HOSPITALITY Vs. COMMISSIONER OF INCOME TAX
|
September 18, 2018 |
|
VIJAYA JYOTHI TRADERS Vs. MUNICIPAL CORPORATION OF THRISSUR
|
November 13, 2018 |
|
VIJAYA KUMAR Vs. STATE OF KERALA AND ORS.
|
April 9, 2018 |
|
VIJAYA KUMARI Vs. STATE OF KERALA
|
February 8, 2018 |
|
VIJAYACHANDRASENAN, S/O. SANKARAPILLA Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ANR.
|
February 22, 2018 |
|
VIJAYAKUMAR Vs. STATE OF KERALA, REPRESENTED BY THE CIRCLE INSPECTOR OF POLICE
|
February 21, 2018 |
|
VIJAYAKUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, COCHIN
|
October 26, 2018 |
|
VIJAYAKUMAR C Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR
|
July 9, 2018 |
|
VIJAYAKUMAR FORMERLY SALES TAX INSPECTOR Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
February 20, 2018 |
|
VIJAYAKUMAR K Vs. ADAT FARMERS SERVICE CO-OPERATIVE BANK LTD
|
July 3, 2018 |
|
VIJAYAKUMAR K.S. KONDOOKUNNEL HOUSE, VILLANCHIRA, MANNARAKKAYAM, KANJIRAPPILLY & ORS. Vs. STATE OF KERALA & ORS.
|
April 5, 2018 |
|
VIJAYAKUMAR S.S. Vs. CONSUMER DISPUTES REDRESSAL FORUM, ERNAKULAM AND OTHERS
|
June 21, 2018 |
|
VIJAYAKUMARA VARIER M K Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
|
May 29, 2018 |
|
VIJAYAKUMARAN C.P.V Vs. CENTRAL UNIVERSITY OF KERALA
|
February 20, 2018 |
|
VIJAYALAKSHMI K.P Vs. STATE OF KERALA
|
April 10, 2018 |
|
VIJAYALAKSHMI,W/O.MOHANRAM Vs. M.VALLEESAN,S/O.LATE GOPALAN NAIR
|
October 9, 2018 |
|
VIJAYALAKSHMY Vs. P.K.JAYASHREE
|
November 9, 2018 |
|
VIJAYALEKSHMI AND OTHERS Vs. BABY PADMAM AND OTHERS
|
April 10, 2018 |
|
VIJAYAMMA AND OTHERS Vs. DISTRICT COLLECTOR, CIVIL STATION, THRISSUR AND OTHERS
|
May 22, 2018 |
|
VIJAYAN Vs. M. KANNAN AND OTHERS
|
February 14, 2018 |
|
VIJAYAN Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT
|
January 12, 2018 |
|
VIJAYAN Vs. STATE OF KERALA
|
October 25, 2018 |
|
VIJAYAN Vs. STATE OF KERALA
|
February 26, 2018 |
|
VIJAYAN Vs. STATE REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM.
|
March 8, 2018 |
|
VIJAYAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
May 23, 2018 |
|
VIJAYAN Vs. E. SANTHAKUMARI AND ORS.
|
January 29, 2018 |
|
VIJAYAN PILLAI V N Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
|
August 6, 2018 |
|
VIJAYAN, S/O. GOVINDANKUTTY NAIR AND ANOTHER Vs. SASIDHARAN T., S/O. ICHIKURRIAMMA NAIR AND OTHERS
|
January 8, 2018 |
|
VIJAYAN.C Vs. THE EXECUTIVE ENGINEER, PWD ROADS DIVISION
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October 10, 2018 |
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VIJAYAN.P Vs. GENERAL MANAGER
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December 7, 2018 |
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VIJAYARAGHAVAN K K Vs. DISTRICT EDUCATIONAL OFFICER , VADAKARA
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March 27, 2018 |
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VIJESH Vs. STATE OF KERALALABIC
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November 2, 2018 |
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VIJESH A.V AND OTHERS Vs. DEVASWOM COMMISSIONER, TRAVANCORE DEVASWOM BOARD AND OTHERS
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July 2, 2018 |
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VIJU P VIDHYA Vs. STATE OF KERALA AND OTHERS
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February 16, 2018 |
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VIJU VIKRAMAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
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January 10, 2018 |
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VIKRAMAN Vs. UNION OF INDIA
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March 15, 2018 |
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VIKRAMAN NAIR Vs. AISHWARYA
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October 8, 2018 |
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VIKRAMAN, S/O. NATARAJAN Vs. M. NOUSHAD, S/O. MUHAMMED SALI & ORS.
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February 28, 2018 |
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VILASAN MAROLI Vs. KERALA STATE ELECTRICITY BOARD LTD
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February 5, 2018 |
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VILASINI RAMACHANDRAN Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
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January 19, 2018 |
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VIMAL ARACKAL Vs. STATE OF KERALA
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August 14, 2018 |
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VIMALA Vs. THE REVENUE DIVISIONAL OFFICER
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October 15, 2018 |
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VIMALA Vs. VIJAYAN S/O ANANTHASIVAN
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August 8, 2018 |
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VIMALA JOHNSON AND OTHERS Vs. STATE OF KERALA AND OTHERS
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July 18, 2018 |
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VIMALA W/O DECEASED PURUSHOTHAMAN Vs. RAMSHEED K V S/O ABDUL RAZAK
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January 3, 2018 |
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VINAYAN S.G. Vs. THE AUTHORISED OFFICER, CANARA BANK
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April 27, 2018 |
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VINAYAN T.K.(PROTECTED) Vs. STATE OF KERALA & ORS.
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February 7, 2018 |
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VINCENT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND OTHER
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October 26, 2018 |
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VINCENT DCRUZ B S/O BENEDICT DCRUZ Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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July 12, 2018 |
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VINCENT S/O PADAMADAN JOSE Vs. PUSHPAM, W/O PADAMADAN VINCENT
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March 28, 2018 |
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VINCENT T.C. Vs. STATE OF KERALA
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September 25, 2018 |
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VINEESH P V NAIR Vs. SANDHYA MENON
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October 31, 2018 |
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VINEESHA, D/O SANTHA AND OTHERS Vs. THE SUB INSPECTOR OF POLICE, POZHIYOOR POLICE STATION
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January 25, 2018 |
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VINEESHKUMAR Vs. STATE OF KERALA
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July 2, 2018 |
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VINEETH KUMAR P.V. Vs. STATE OF KERALA AND OTHERS
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August 3, 2018 |
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VINEETHA Vs. STATE OF KERALA
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August 16, 2018 |
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VINESH KUMAR, S/O. NESAMANI AND ANOTHER Vs. STATE OF KERALA
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March 19, 2018 |
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VINITHA Vs. STATE OF KERALA
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July 26, 2018 |
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VINOD Vs. STATE OF KERALA
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October 8, 2018 |
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VINOD Vs. VINITHA
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October 16, 2018 |
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VINOD Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
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January 31, 2018 |
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VINOD Vs. THE UNION OF INDIA
|
November 2, 2018 |
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VINOD Vs. MUJEEB
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February 26, 2018 |
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VINOD A.R. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN
|
October 26, 2018 |
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VINOD CHERIAN Vs. THOMAS K M KADAKASSERIL
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June 20, 2018 |
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VINOD G. Vs. UNION OF INDIA
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June 14, 2018 |
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VINOD J K Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERN
|
April 10, 2018 |
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VINOD K.P., Vs. STATE OF KERALA
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November 27, 2018 |
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VINOD KUMAR Vs. STATE OF KERALA
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November 8, 2018 |
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VINOD KUMAR & ORS. Vs. STATE OF KERALA
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February 27, 2018 |
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VINOD V Vs. STATE OF KERALA
|
July 18, 2018 |
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VINODAN CHONNEENTAVIA TAHZHAKUNI, NADAPURAM, KOZHIKODE Vs. REGIONAL TRANSPORT AUTHORITY, VATAKARA AND ANOTHER
|
February 12, 2018 |
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VINODKUMAR, S/O. SEKHARAN AND OTHERS Vs. STATE S.I. OF POLICE, VELLAMUNDA
|
July 10, 2018 |
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VINOOB VISWAM Vs. THE REGIONAL TRANSPORT AUTHORITY
|
November 5, 2018 |
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VINS A T S/O THANKACHAN Vs. K BHASKARAN
|
May 30, 2018 |
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VINU.V.V. Vs. THE STATE OF KERALA
|
September 10, 2018 |
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VIPIN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 5, 2018 |
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VIPIN K S Vs. GENERAL MANAGER,SOUTHERN RAILWAY
|
December 7, 2018 |
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VIPIN KUMAR Vs. STATE OF KERALA
|
September 14, 2018 |
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VIPIN S. Vs. THE UNION OF INDIA AND OTHERS
|
July 5, 2018 |
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VIPIN S. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
June 29, 2018 |
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VIPIN.K.V Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD.
|
October 11, 2018 |
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VIPINRAJ N. Vs. KANNUR UNIVERSITY AND ORS.
|
January 5, 2018 |
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VISHNU Vs. THE STATE OF KERALA
|
May 25, 2018 |
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VISHNU Vs. THE STATE OF KERALA
|
November 23, 2018 |
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VISHNU K.R. AND ANOTHER Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY AND OTHERS
|
March 27, 2018 |
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VISHNU P.P Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 14, 2018 |
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VISHNU RAJ Vs. STATE OF KERALA
|
February 21, 2018 |
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VISHNU S. Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND OTHERS
|
October 26, 2018 |
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VISHNU S. SANKAR Vs. PULLELA NAGESWARA RAO (AGE & FATHERS NAME NOT KNOWN TO THE PETITIONER)
|
June 21, 2018 |
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VISHNU SHARMA Vs. STATE OF KERALA
|
September 13, 2018 |
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VISHNU THAMPI Vs. UNION OF INDIA
|
June 26, 2018 |
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VISHNU TIMBERS Vs. STATE TAX OFFICER
|
February 14, 2018 |
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VISHNU VISWANATHAN Vs. STATE OF KERALA
|
September 25, 2018 |
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VISHNU. S, S/O. LATE SURENDRAN PILLAI Vs. UNION OF INDIA AND OTHERS
|
February 15, 2018 |
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VISHNU.R, S/O.RAMACHANDRAN Vs. STATE OF KERALA
|
September 28, 2018 |
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VISHNU.T SUDHAKAR Vs. STATE OF KERALA
|
November 5, 2018 |
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VISHNUJA Vs. STATE OF KERALA
|
January 11, 2018 |
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VISWA HINDU PARISHAD Vs. STATE OF KERALA AND OTHERS
|
March 15, 2018 |
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VISWAMBARAN Vs. STATE OF KERALA
|
November 22, 2018 |
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VISWAMBARAN Vs. THE TAHSILDAR, THIRUVALLA OFFICE OF THE TAHSILDAR, THIRUVALLA-689 108 2
|
December 13, 2018 |
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VISWAMBARAN Vs. SANU
|
May 24, 2018 |
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VISWAMBARAN, S/O NARAYANAN Vs. K M SATHYAN
|
June 19, 2018 |
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VISWAN Vs. SUB INSPECTOR OF POLICE
|
October 10, 2018 |
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VISWANATH Vs. RAFFY & ORS.
|
February 27, 2018 |
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VISWANATHA KURUP R Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF GENERAL EDUCATIONLABIC
|
December 12, 2018 |
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VISWANATHAN Vs. SUBRAMANIAN
|
August 30, 2018 |
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VISWANATHAN Vs. HARIPAD SERVICE CO-OPERATIVE BANK LTD.
|
August 13, 2018 |
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VISWANATHAN Vs. CHERIYA PATHA @ FATHIMA
|
February 16, 2018 |
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VISWANATHAN K.C. Vs. HIGH COURT OF KERALA
|
July 13, 2018 |
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VISWANATHAN O. Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
October 1, 2018 |
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VISWANATHAN P K Vs. GEETHAKUMARI
|
June 1, 2018 |
|
VISWANATHAN S/O PARAMESWARA PANICKER AND ANOTHER Vs. RAMACHANDRAN NAIR AND OTHERS
|
January 9, 2018 |
|
VIVEK JOY Vs. CHINCHU GRACE LUKOSE
|
July 26, 2018 |
|
VIVEK PHARMACHEM (INDIA) LTD Vs. STATE OF KERALA
|
June 28, 2018 |
|
VYRELIL AGENCIES Vs. THE CIRCLE INSPECTOR OF POLICE AND OTHERS
|
May 8, 2018 |
|
VYSHNAVI T VIJAYAN Vs. COMMISSIONER FOR ENTRANCE EXAMINATION, HOUSING BOARD BUILDINGS
|
July 18, 2018 |
|
VYSHNAVI VIJAYAN Vs. V.V. ULLAS
|
February 14, 2018 |
|
WAYANAD DISTRICT WHOLESALE CONSUMERS STORES LTD. Vs. JOINT REGISTRAR OF CO. OPERATIVE SOCIETIES (GENERAL)
|
September 18, 2018 |
|
WELFARE FUND INSPECTOR Vs. BABY THOMAS, PANIKULANGARA HOUSE
|
February 28, 2018 |
|
WESTERN INDIA COTTONS LTD. Vs. THE BALIAPATTAM TILE WORKS LTD.
|
March 6, 2018 |
|
WHISPOWER GENERATORS SALES AND SERVICES P. LTD. Vs. CENTRAL BOARD OF EXCISE & CUSTOMS, DEPARTMENT OF REVENUE
|
June 19, 2018 |
|
WILFER RAJ Vs. STATE OF KERALALABIC
|
December 20, 2018 |
|
WILLYAM DECRUZ @ WILLIAM DECRUZ Vs. UNNIKRISHNAN NAIR S/O MOHANAN NAIR
|
July 11, 2018 |
|
WILSON Vs. STATE OF KERALALABIC
|
November 14, 2018 |
|
WILSON Vs. STATE OF KERALA
|
January 29, 2018 |
|
WILSON GEORGE Vs. MUTTOM SERVICE CO-OPERATIVE BANK LTD
|
November 5, 2018 |
|
WILSON K G Vs. DISTRICT COLLECTOR
|
July 9, 2018 |
|
WILSON K. JOHN Vs. STATE OF KERALA
|
January 17, 2018 |
|
WILSON P M S/O MATHAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
January 23, 2018 |
|
WILSON, S/O. JOSEPH AND OTHERS Vs. STATE OF KERALA
|
February 8, 2018 |
|
WILSON, S/O.KURIAN Vs. VARGHESE, S/O. FRANCIS, VELLARA
|
January 10, 2018 |
|
WILSON.K.O. Vs. TRANSPORT COMMISSIONER & ORS.
|
February 28, 2018 |
|
WILSON.K.O. Vs. CHIEF MANAGER, STATE BANK OF TRAVAN
|
February 28, 2018 |
|
WINNY M KOSHY Vs. SINI GEORGE
|
August 6, 2018 |
|
WOLTER ANTONY HARRISON Vs. AGNUS HARRISON
|
November 23, 2018 |
|
WOLTER ANTONY HARRISON Vs. AGNUS HARRISON
|
July 25, 2018 |
|
WORKERS CONGRESS Vs. INDUSTRIAL TRIBUNAL
|
January 8, 2018 |
|
XAVIER Vs. SAJITHA
|
February 14, 2018 |
|
XAVIER Vs. STATE OF KERALA
|
December 12, 2018 |
|
XAVIER SAJI AND OTHERS Vs. BR. ANTONY AND OTHERS
|
February 28, 2018 |
|
XXX Vs. CITY POLICE COMMISSIONER
|
June 13, 2018 |
|
Y P KOYA, S/O MAMUKUTTY Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
July 2, 2018 |
|
Y THOMAS Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
February 14, 2018 |
|
Y. MUKUNDAN S/O.RAMAYYAN, NELLIYADUKKAM, PALAVAYAL VILLAGE Vs. THE STATE OF KERALA
|
March 23, 2018 |
|
YACOB Vs. STATE OF KERALA AND OTHERS
|
February 1, 2018 |
|
YAHIYA KHAN Vs. DARUNNAJATH ARABIC COLLEGE BY SECRETARY KANNAMBATH ABDUL AZEEZ
|
July 2, 2018 |
|
YAHIYA THANGAL Vs. STATE OF KERALA
|
November 22, 2018 |
|
YAHOO Vs. STATE OF KERALA
|
October 30, 2018 |
|
YASAR T.A. Vs. STATE OF KERALA AND ORS.
|
January 8, 2018 |
|
YASEEN CHARITABLE SOCIETY Vs. STATE OF KERALA
|
June 4, 2018 |
|
YESHWANTH SHENOY PRIYADARSHINI Vs. UNION OF INDIA THROUGH SECRETARY MINISTRY OF CIVIL AVIATION
|
February 22, 2018 |
|
YESORAM CONSTRUCTION COMPANY Vs. REEMA BEJOY, W/O BEJOY
|
March 23, 2018 |
|
YESUDASAN STEPHEN AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 8, 2018 |
|
YOGESH TRADING CO. Vs. ASSTT. COMMR.
|
March 13, 2018 |
|
YOUSAF AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
April 10, 2018 |
|
YOUSAF, KUNJALI KOLORATH Vs. FOOD INSPECTOR, PERAMBRA CIRCLE AND OTHERS
|
April 3, 2018 |
|
YUM! RESTAURANTS (INDIA) PRIVATE LIMITED Vs. THE DISTRICT REGISTRAR (GENERAL), OFFICE OF THE DISTRICT REGISTRAR
|
July 4, 2018 |
|
YUSUF AND OTHERS Vs. STATE OF KERALA
|
January 10, 2018 |
|
YUSUF KUTTY Vs. KRISHNA KUMAR
|
November 30, 2018 |
|
Z.A. AZIF Vs. STATE OF KERALA AND OTHER
|
October 29, 2018 |
|
ZACHARA JOHN Vs. KURIVILA PAPPEN
|
March 12, 2018 |
|
ZAHEER A. JAUHAR AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 1, 2018 |
|
ZAKARIYA Vs. SUB-INSPECTOR OF POLICE, KASARAGOD, AND ANOTHER
|
February 20, 2018 |
|
ZAKARIYA Vs. STATE OF KERALA
|
September 10, 2018 |
|
ZAKIR HUSSAIN Vs. SUDHA. K AND OTHERS
|
March 14, 2018 |
|
ZAMORIN RAJA OF CALICUTA, CENTRAL DEVASWOM, THALI Vs. MALABAR DEVASWOM BOARD
|
July 9, 2018 |
|
ZAREENA Vs. REGIONAL TRANSPORT AUTHORITY, KOZHIKODE, REPRESENTED BY ITS SECRETARY AND OTHER
|
February 21, 2018 |
|
ZEENATH K A Vs. JOY
|
July 11, 2018 |
|
ZEENATHUL MUNAWWARA Vs. STATE OF KERALA
|
January 10, 2018 |
|
ZOOM DEVELOPERS (PVT) LTD Vs. STATE OF KERALA
|
December 13, 2018 |
|
ZURI HOTELS AND RESORTS (P) LTD Vs. ADDITIONAL THAHSILDAR
|
March 5, 2018 |