REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ASHMIYA Vs. STATE OF KERALA	January 28, 2017
C.T.KURIAKOSE Vs. JOSEPH	September 27, 2017
DAMODARA KURUP. K Vs. THE STATE OF KERALA	November 14, 2017
ESSAR OIL LTD Vs. BINU	November 22, 2017
FIROZKHAN Vs. D/O. NOORJAHAN	January 25, 2017
K.JAYAVARMA Vs. THE STATECO-OPERATIVE ELECTION COMMISSION	January 11, 2017
K.SURESH BABU Vs. K.T.SATHEESH KUMAR	September 26, 2017
KERALA STATE FINANCIAL ENTERPRISES OFFICERS ASSOCIATION Vs. REGISTRAR OF TRADE UNIONS	October 17, 2017
N.A.MUHAMMED KUTTY Vs. STATE OF KERALA	November 3, 2017
N.SADANANDA Vs. JAYANTHI	November 17, 2017
P.N.PARAMESWARAN NAIR Vs. PALA BRAHMANA SAMOOHAM TRUST	March 31, 2017
RUBBER BOARD Vs. DR.THARIAN GEORGE K	February 2, 2017
SALIKUTTAN O.N Vs. CIRCLE INSPECTOR OF POLICE	March 21, 2017
SMT.BINDU SALAS, PULINAT HOUSE Vs. STATE OF KERALA	May 31, 2017
STATE OF KERALA Vs. SINDHU C.P.	February 21, 2017
VALSA P Vs. SUJAMOL S	March 20, 2017
A A FRANCIS, S/O AUGUSTINE Vs. MANANTHAWADY BLOCK PANCHAYAT	August 23, 2017
A ABDUL RASHEED Vs. ALAPPUZHA MUNICIPALITY	August 1, 2017
A C SAROJINI Vs. STATE OF KERALA	December 5, 2017
A D SANJEEV S/O A K DAMODARAN Vs. KADUTHURUTHY GRAMA PANCHAYATH	January 12, 2017
A DILIP KHAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 18, 2017
A K SADANANDAN Vs. MANDAKINI	July 13, 2017
A KISHORE Vs. STATE OF KERALA, REPRESENTED BY ITS ADDITIONAL	November 30, 2017
A M DAVID Vs. UNION OF INDIA	August 25, 2017
A M SUNILKUMAR Vs. STATE OF KERALA REP BY PRINCIPAL SECRETARY	April 7, 2017
A NAZAR CIVIL AND TRANSPORTING CONTRACTOR Vs. GENERAL MANAGER (KERALA)	July 20, 2017
A V JANAKI W/O AMBU Vs. STATE OF KERALA	February 8, 2017
A V SAJEEV MANAGER (DEPOT) FOOD CORPORATION OF IND Vs. FOOD CORPORATION OF INDIA	May 22, 2017
A V SIVAPRASAD Vs. MIDHILY	January 10, 2017
A VILASINI, W/O KUMARAN Vs. ASSISTANT EDUCATIONAL OFFICER, THALASSERY	April 7, 2017
A. LAKSHMANAN Vs. SECRETARY, CHITTUR THATHAMANGALAM MUNICIPALITY AND OTHERS	March 28, 2017
A. SELVARAJAN @ CHIPPAN AND OTHER Vs. V.K. KAVITHA	October 26, 2017
A. SREEVALSAN KURUPPAL Vs. PARAMEKKAVU DEVASWAM AND OTHERS	November 20, 2017
A. THAJUDEEN Vs. STATE OF KERALA	October 27, 2017
A. THIMMAPPA BHAT Vs. SYNDICATE BANK	August 31, 2017
A. VIJAYAKUMAR Vs. K.S. SASIKALA	January 10, 2017
A.A.ALI Vs. STATE OF KERALA	April 12, 2017
A.ABDUL RAHIMAN Vs. STATE POLICE CHIEF	December 20, 2017
A.ABDUL RASHEED S/O ABOOBACKER Vs. THE ALAPPUZHA MUNICIPALITY	August 2, 2017
A.ASHRAF S/O. ASSAIN Vs. STATE OF KERALA	July 3, 2017
A.D. JOHN Vs. SUPERINTENDENT OF POLICE	December 5, 2017
A.D.RAMESH Vs. STATE OF KERALA	August 30, 2017
A.J. ANTO (RETIRED ASSISTANT EXECUTIVE ENGINEER, KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR), AKKARA HOUSE, COCHIN UNIVERSITY POST, SOUTH KALAMASSERY, ERNAKULAM, KOCHI Vs. KERALA AGRICULTURAL UNIVERSITY	October 5, 2017
A.K.VELAYUDHAN Vs. BLACK DIAMOND ROCK PRODUCTS	November 1, 2017
A.P. JAYAN AND OTHERS Vs. STATE OF KERALA AND OTHERS	November 1, 2017
A.P. KUMARAN Vs. STATE OF KERALA	June 19, 2017
A.P. PRAKASH Vs. NILAMBUR CO-OPERATIVE URBAN BANK LTD.	December 1, 2017
A.P. VARGHESE Vs. CHIEF MANAGER (AUTHORISED OFFICER) VIJAYA BANK	July 24, 2017
A.P.MOIDEENKUTTY HAJI Vs. THE PALAKKAD MUNICIPALITY	January 18, 2017
A.P.MOIDEENKUTTY HAJI, S/O.MAMMIKUTTY Vs. PALAKKAD MUNICIPALITY, REPRESENTED BY ITS SECRETARY, PALAKKAD, PIN	November 27, 2017
A.R.ANITHA Vs. STATE OF KERALA	August 14, 2017
A.S. NAZAR Vs. JISSA	May 25, 2017
A.S.SANTHOSH KUMAR S/O. V.S.ANANDAN Vs. STATE OF KERALA	June 27, 2017
A.V. SIMON S/O. VAREED Vs. ASOKAN K.C. S/O.CHANDRASEKHARAN	October 17, 2017
A.V. SREEJA Vs. SREEDHARAN S/O. SANKARAN	July 20, 2017
ABDUL ANEES Vs. THE SUB INSPECTOR OF POLICE	October 24, 2017
ABDUL AZEEZ Vs. NEDUNGADI BANK LTD.	March 23, 2017
ABDUL AZEEZ K. T. Vs. ADDL. DIRECTOR GENERAL OF POLICE, KOZHIKODE	August 30, 2017
ABDUL AZIZ Vs. STATE OF KERALA	December 5, 2017
ABDUL BASHEER Vs. MUJAHITHA P	February 3, 2017
ABDUL HAKEEM Vs. CHIEF MANAGER, STATE BANK OF TRAVANCORE, KILIKOLLUR P.O., KOLLAM KERALA	May 26, 2017
ABDUL HAKEEM Vs. SUPERINTENDING ENGINEER	August 7, 2017
ABDUL HAKKIM Vs. SHAMAZ ABDUL MAJEED	August 10, 2017
ABDUL HAMEED T.K. Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY (TAXES), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	September 26, 2017
ABDUL HASSAN M., PROP. M/S HASSAN BROTHERS Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA (ERSTWHILE SBT), KAZHAKUTTAM BRANCH, THIRUVANANTHAPURAM	May 23, 2017
ABDUL JABBAR Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY	April 7, 2017
ABDUL JABBAR V. Y. Vs. SENIOR ENVIRONMENTAL ENGINEER	June 2, 2017
ABDUL JALEEL Vs. MOIDEENKUTTY	July 31, 2017
ABDUL JALEEL Vs. STATE OF KERALA	September 20, 2017
ABDUL KAREEM Vs. MUHAMMED SHAFI	March 10, 2017
ABDUL KHADER Vs. STATE POLICE CHIEF	January 23, 2017
ABDUL KHADER @ ABDUL RAHMAN KUTTY Vs. GIREESH BABU	November 14, 2017
ABDUL LATHEEF Vs. JOY	March 16, 2017
ABDUL MAJEED P.K. S/O. ABDUL RAHIMAN AND OTHER Vs. KOYITTIKANDIYIL AYISHA	July 21, 2017
ABDUL MUHAMMED RASHEED Vs. M R UNNI	October 24, 2017
ABDUL MUNEER Vs. SUB REGISTRAR	October 16, 2017
ABDUL NAZAR AND ANOTHER Vs. M. MEHAROOB	August 1, 2017
ABDUL NAZAR M.A Vs. CHIEF ENGINEER	June 15, 2017
ABDUL NAZER P.,S/O.AHAMMED MUSLIAR Vs. THE STATE OF KERALA	September 27, 2017
ABDUL RAFEEQUE Vs. NANU MASTER	August 22, 2017
ABDUL RAHEEM Vs. SPECIAL THAHSILDAR (RR)	March 10, 2017
ABDUL RAHIMAN V.K. Vs. SANTHOSH KUMAR AND OTHERS	March 27, 2017
ABDUL RAHOOF Vs. MALAPPURAM MUNICIPALITY	July 6, 2017
ABDUL RASHEED Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	August 3, 2017
ABDUL RASHEED Vs. STATE OF KERALA AND ORS.	December 6, 2017
ABDUL RASHEED A. Vs. STATE OF KERALA	August 23, 2017
ABDUL RASHEED S/O. MUHAMMED YUSUF Vs. SEETHALAKSHMI W/O. LATE T.V.KRISHNA IYER, (WRONGLY SHOWN AS VENKITESWARA IYER IN THE IMPUGNED JUDGMENT)	October 20, 2017
ABDUL RASHEED.P Vs. THE DISTRICT COLLECTOR	February 28, 2017
ABDUL RAZAQ AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM, OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION BUILDINGS, KAKKANADU PIN	June 15, 2017
ABDUL SALAM Vs. KADEEJA	March 17, 2017
ABDUL SALAM Vs. KERALA STATE ELECTRICITY BOARD LTD.	July 19, 2017
ABDUL SALAM O.A. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION	October 31, 2017
ABDUL SALAM, S/O ABDURAHIMAN, AGED 50 YEARS, KADAKKOTTIRI VEEDU, KUMMINIPARAMBU, KONDOTTY Vs. CHALIL SAJITHA, D/O AHAMMEDKUTTY, AGED 35 YEARS, THAZHATHETHODUVIL HOUSE, PULIYAPARAMBU P.O, KONDOTTY 673 638	March 31, 2017
ABDUL SAMAD Vs. RASHEEDHA	June 12, 2017
ABDUL SAMAD Vs. AMINA, C.	August 16, 2017
ABDUL WAHAB Vs. STATE OF KERALA	June 14, 2017
ABDULLA Vs. THE STATE OF KERALA	October 6, 2017
ABDULLA Vs. ISMALUTTY MASTER	July 11, 2017
ABDULLA Vs. STATE OF KERALA	November 21, 2017
ABDULLA C.M Vs. IBRAHIM	June 12, 2017
ABDULLA HAI T. A. Vs. STATE OF KERALA	November 1, 2017
ABDULLA, S/O ASSAINAR Vs. ABDUL AZIZ, S/O MOHAMMED	October 23, 2017
ABDURAHIMAN Vs. STATE OF KERALA	December 6, 2017
ABDURAHIMAN Vs. SUBAIDA	July 3, 2017
ABDURAHIMAN Vs. STATE OF KERALA BY SPL PUBLIC PROSECUTOR	December 21, 2017
ABHIJITH A G Vs. STATE OF KERALA	January 20, 2017
ABHILASH BERLY Vs. FEDERAL BANK LTD	February 7, 2017
ABHILASH M.I. Vs. STATE OF KERALA	March 2, 2017
ABHILASH, S/O. RAGHAVAN Vs. CHINNASAMY. R, S/O. RAMASAMY GOUNDER	October 12, 2017
ABHIMANYU SINGH Vs. STATE REPRESENTED BY DRUGS INSPECTOR, (INTELLIGENCE BRANCH), OFFICE OF THE ASST. DRUGS CONTROLLER, KOZHIKODE AND OTHERS	October 13, 2017
ABHISHEK SUDARSANAN Vs. VILLAGE OFFICER	February 17, 2017
ABHULASEES Vs. ABDUMANAF	March 22, 2017
ABITHA BEEBI AND OTHERS Vs. STATE OF KERALA AND ANOTHER	November 20, 2017
ABJITH S.S Vs. CENTRAL BOARD OF SECONDARY ...	November 21, 2017
ABOO SAJID Vs. SUB INSPECTOR OF POLICE, CHETLAT POLICE STATION	August 21, 2017
ABOOBACKER Vs. STATE CO-OPERATIVE ELECTION COMMISSION	October 5, 2017
ABOOBACKER KOTTAKKODAN Vs. MELETHIL MUHAMMED @ KUNHIPPA	June 23, 2017
ABOOBACKER S.S. Vs. VIMAL VARGHESE	June 22, 2017
ABOOBACKER SIDDIQUE (MINOR) Vs. MOHAMMED T B	December 20, 2017
ABRAHAM Vs. GOKUL RUBBER & TEA PLANTATIONS LIMITED	June 8, 2017
ABRAHAM JOSEPH, S/O JOSEPH Vs. DISTRICT COLLECTOR, IDUKKI	May 29, 2017
ABRAHAM KATHANAR Vs. YOHANNAN	April 10, 2017
ABRAHAM SKARIA, S/O. SKARIA, Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS	February 1, 2017
ABRAHAM THOMAS Vs. STATE OF KERALA	January 31, 2017
ABRAHAM VARKEY, S/O. ABRAHAM AND OTHERS Vs. SALLY THOMAS	February 22, 2017
ABU S/O.AHAMEDKUTTY Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY	July 24, 2017
ACADEMY OF MEDICAL SCIENCES Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL OFFICE, V.K.COMPLEX, FORT ROAD, KANNUR TALUK, KANNUR DT. AND OTHERS	September 26, 2017
ACCENTIA TECHNOLOGIES LTD. Vs. MUTHOOT VEHICLE AND ASSET FINANCE LTD. AND OTHERS	April 3, 2017
ACCOUNTANT GENERAL Vs. MATHAI	July 17, 2017
ACCUSED Vs. VIJAYAN	November 16, 2017
ACHANKUNJU Vs. HOUSE OF TILES	May 29, 2017
ACQUILIN ROSE M. Vs. UNION OF INDIA	July 18, 2017
ADDITIONAL COMMISSIONER OF CUSTOMS, COCHIN Vs. TERUMO PENPOL LTD.	January 16, 2017
ADEEP (MINOR) Vs. BIJU	December 4, 2017
ADITYA MEDISALES LTD. Vs. STATE OF KERALA	April 5, 2017
ADV DR P KRISHNADAS Vs. STATE OF KERALA	March 2, 2017
ADVOCATE C P UDAYABHANU Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,	October 31, 2017
AFNA K D/O. KHALEEL, Vs. RUNEED P.M S/O. M.K. KAREEM, PALLIMOOPAN HOUSE, THAYATHERU, KANNUR	July 13, 2017
AFNAN FATHIMA M Vs. STATE OF KERALA	November 20, 2017
AGARWAL YUVA MANDAL Vs. UNION OF INDIA	January 10, 2017
AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER Vs. SOBHA GOLD	August 17, 2017
AHAMEDKUTTY I. V. AND OTHERS Vs. DISTRICT REGISTRAR (GENERAL), KOZHIKODE AND ANOTHER	November 29, 2017
AHAMMED KUNJU, S/O. ABDUL RAHIMAN Vs. PALAKKAD MUNICIPALITY REPRESENTED BY ITS SECRETARY, PALAKKAD	April 7, 2017
AHAMMEDKUTTY Vs. INCOME	December 19, 2017
AISHA Vs. STATE OF KERALA	February 23, 2017
AITHAPPA NAIK Vs. STATE OF KERALA	February 23, 2017
AIZEL SHERIEF Vs. KERALA UNIVERSITY OF HEALTH SCIENCES	August 18, 2017
AJAN G.KRISHNAN Vs. STATE OF KERALA	January 6, 2017
AJAY Vs. SUJITH	February 21, 2017
AJAY JOSEPH CHACKO NISHANTH Vs. UNION OF INDIA	March 23, 2017
AJAYAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	October 10, 2017
AJEESH MUHAMMED SHINOS Vs. STATE OF KERALA	July 31, 2017
AJI DIVAKAR Vs. DISTRICT COLLECTOR, COLLECTORATE, ERNAKULAM	June 12, 2017
AJI JOSE Vs. STATE OF KERALA	June 28, 2017
AJI MATHEW Vs. FEDERAL BANK LTD REPRESENTED BY ITS BRANCH MANAGER	July 4, 2017
AJI MATHEW Vs. FEDERAL BANK LTD	June 21, 2017
AJI, S/O THANKAPPAN Vs. GEORGE PAUL	December 1, 2017
AJI. P. UMMEN, S/O. LATE PHILIPOSE Vs. THE STATE OF KERALA	September 13, 2017
AJIKUMAR, S/O LATE VIJAYAN PILLAI Vs. SHYLAJAKUMARI, W/O AJIKUMAR	December 13, 2017
AJIMON S/O KUNHAN Vs. SALIMON S/O KUNHAN	June 1, 2017
AJISH Vs. STATE OF KERALA	October 27, 2017
AJITH ALEXANDER MARIAN Vs. JOSEPHINE NEETHU	August 4, 2017
AJITH ALEXANDER MARIAN Vs. JOSEPHINE NEETHU	September 27, 2017
AJITH KUMAR P.V Vs. TRAVANCORE DEVASWOM BOARD	October 12, 2017
AJITH KUMAR P.V. Vs. THE TRAVANCORE DEVASWOM BOARD	October 19, 2017
AJITH M.S Vs. BABY JOSEPH	December 11, 2017
AJITHA, K. AND OTHERS Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE AND OTHERS	August 31, 2017
AJITHAKUMARI M Vs. TRAVANCORE DEVASWOM BOARD REP BY ITS SECRETARY	August 21, 2017
AJITHAKUMARI R , Vs. A S SUBHAGAN	July 3, 2017
AJITHKUMAR Vs. ASANARU PILLAI	June 9, 2017
AJITHKUMAR S/O RAMAYYAN ACHARI Vs. STATE OF KERALA	February 20, 2017
AJITKUMAR Vs. STATE OF KERALA	June 19, 2017
AJMAL A.E., S/O.IRAHIM A.M. Vs. STATE OF KERALA	January 24, 2017
AJMI SAMEER Vs. STATE OF KERALA	June 12, 2017
AJU C.A. Vs. C. SAKTHIVEL S/O. CHINNAPPAN	November 2, 2017
AJU MATHEW Vs. THE STATE OF KERALA AND OTHERS	November 3, 2017
AKALAKUNNAM VILLAGE SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)	October 24, 2017
AKHIL ASHOK Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,	July 14, 2017
AKHIL S/O RAJU Vs. STATE OF KERALA	May 23, 2017
AKHILA BHARATHA AYYAPPA SEVA SANGHAM Vs. TRAVANCORE DEVASWOM BOARD	November 14, 2017
AL-AMEEN LTD. Vs. K. P. SETHUMADHAVAN	August 18, 2017
ALAPPAT HOME FURNITURE DECORS Vs. RAMESH CHANDRAN	April 7, 2017
ALAPPEY ASHARAF Vs. CHIEF MINISTER AND OTHERS	November 24, 2017
ALAPPUZHA ANANDANARAYANAPURAM THURAVUR THIRUMALA Vs. SAJITH PAI	February 8, 2017
ALBERT ANTONY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 21, 2017
ALBIN Vs. SURESH AND OTHERS	August 8, 2017
ALEN PRASAD (MINOR) Vs. SHAHUL HAMEED T.A	July 24, 2017
ALEX THANIPPARA Vs. SUPERINTENDENT OF POLICE	October 22, 2017
ALEX V. CHACKO Vs. DIRECTOR GENERAL OF POLLICE	June 23, 2017
ALEXANDER Vs. BABU	October 11, 2017
ALEXANDER CORREYA Vs. DOMINIC SAVIO MANAYIL	October 23, 2017
ALEXANDER P. C. Vs. K. E. JOSEPH @ BENNY	October 4, 2017
ALEYAMMA CHACKO Vs. STATE OF KERALA	October 16, 2017
ALHIND TOURS & TRAVELS PVT LTD Vs. UNION OF INIDA	June 23, 2017
ALI Vs. STATE OF KERALA	July 18, 2017
ALI Vs. MATHEW JOSE PUTHIYAKUNNEL	October 4, 2017
ALI K. S. Vs. STATE OF KERALA	March 27, 2017
ALI K.P Vs. MULLASSERY GRAMA PANCHAYAT	July 25, 2017
ALIAS S/O IYPE Vs. DIRECTOR GENERAL OF POLICE KERALA	November 6, 2017
ALICE GEORGE Vs. PALA MUNICIPALITY PALA PO, KOTTAYAM DIST., PIN 686575, REPRESENTED BY SECRETARY AND OTHERS	March 2, 2017
ALIDA S. JOLLY, AGED 19 YEARS, D/O. JOLLY, MUNDACKAL HOUSE, THIRUMARADI P.O., KOOTHATTUKULAM, ERNAKULAM Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	February 15, 2017
ALIKUTTY GURUKKAL AND ANOTHER Vs. STATE OF KERALA	August 22, 2017
ALIOT LEELA, D/O DEVIKUTTY AND OTHERS Vs. GOVERNMENT OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KANNUR	August 10, 2017
ALIYOT VIJAYAKUMAR Vs. ALIYOT DINESH BABU	September 26, 2017
ALL KERALA DISTRIBUTORS ASSOCIATION Vs. SUB INSPECTOR OF POLICE	June 20, 2017
ALL KERALA PLYWOOD & BLOCK BOARD MANUFACTURERS ASSOCIATION AND OTHERS Vs. STATE OF KERALA	August 9, 2017
ALL PETROLEUM PRODUCTS TRANSPORTERS ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO LABOUR	July 7, 2017
ALLIANCE GRAIN PRODUCTS PVT LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY	March 20, 2017
ALLIANCE HABITATE & REAL ESTATE INDIA PVT. LTD Vs. SHABEERALI	January 1, 2017
ALPHY MATHEW Vs. AP J ABDUL KALAM TECHNOLOGICAL UNIVERSITY	April 27, 2017
ALUKKAS JEWELLARY Vs. STATE OF KERALA REP	November 2, 2017
ALWAYE SUGAR AGENCY Vs. ASST. COMMISSIONER (ASSMNT), COMMERCIAL TAXES SPECIAL CIRCLE, MATTANCHERRY	October 27, 2017
AMAL KRISHNA, S/O.VISWAMBHARAN Vs. THE THODUPUZHA MUNICIPALITY	July 24, 2017
AMBALAPURATH MADAPPURAKKAL YASHODA Vs. K K PADMAVATHI	May 30, 2017
AMBIKA Vs. K. ARAVINDAKSHAN	December 19, 2017
AMBIKA KUMARI Vs. KAMALA DEVI	February 15, 2017
AMBIKA, C. Vs. PADMANABHAN, K. AND OTHERS	June 20, 2017
AMBILI Vs. SAROJINI	July 10, 2017
AMBILI Vs. ANOOP KUMAR	June 19, 2017
AMBILI DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION	June 7, 2017
AMBILI DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION	June 5, 2017
AMBUJAKSHI AMMA & CO. Vs. STATE OF KERALA	March 27, 2017
AMBUJAKSHY, D/O. AMBASHAKOTT JANAKI AMMA Vs. K.P. RAMACHANDRAN, S/O. M. MADHAVAN NAIR AND OTHER	February 22, 2017
AMEER SHAH Vs. STATE OF KERALA	July 11, 2017
AMINA Vs. ASOKAN	March 2, 2017
AMMAD Vs. KUNHABDULLA K.V	November 10, 2017
AMMINI Vs. SHIJI, W/O.LATE SANTHOSH, VASAVAMANGALATHU	March 6, 2017
AMMUKUTTY Vs. V.P.ANILKUMAR	October 25, 2017
AMRITA INSTITUTE OF MEDICAL SCIENCES Vs. LABOUR COURT, EKM	July 12, 2017
ANAKKAYAM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY Vs. DISTRICT COLLECTOR MALAPPURAM	August 22, 2017
ANANDA ALIAS SADANANDA Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 9, 2017
ANANDAN Vs. JOHN K. JOHN	June 7, 2017
ANANDAN P.K. Vs. THE KERALA STATE HUMAN RIGHTS COMMISSION	January 5, 2017
ANANDAN, P. Vs. MAIJO AND ANOTHER	August 22, 2017
ANANTHAKUMARI Vs. STTAE OF KERALA	February 28, 2017
ANANTHAPURI EDUCATIONAL SOCIETY Vs. VICE CHANCELLOR UNIVERSITY OF KERALA	August 31, 2017
ANANTHAPURI EDUCATIONAL SOCIETY Vs. VICE CHANCELLOR, UNIVERSITY OF KERALA	September 14, 2017
ANAS Vs. ABDUL AZEEZ	June 6, 2017
ANAS BABU Vs. UNION OF INDIA	October 20, 2017
ANAS M IRSHAD Vs. KERALA SPORTS COUNCIL, STATUTE	August 17, 2017
ANAS M. IRSHAD Vs. KERALA SPORTS COUNCIL	July 9, 2017
ANASUYA Vs. STATE OF KERALA	April 12, 2017
ANCHOR STRUCTURALS Vs. KERALA STATE ELECTRICITY BOARD LIMITED	November 20, 2017
ANCY. K Vs. STATE OF KERALA	September 13, 2017
ANDREWS DSILVA AND OTHERS Vs. BHARATH PETROLEUM CORPORATION AND OTHERS	November 29, 2017
ANDREWS VARKEY Vs. KALLOORKKAD FARMERS SERVICE CO-OPERATIVE BANK LTD.	May 26, 2017
ANEES HAMEED Vs. STATE OF KERALA	October 19, 2017
ANEES HAMEED Vs. STATE OF KERALA	September 28, 2017
ANEESH BALAN Vs. STATE OF KERALA	January 25, 2017
ANEESH K V S/O KRISHNAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	November 27, 2017
ANEESHKUMAR M R Vs. SUNIL KUMAR T B	February 14, 2017
ANIL @ APPU, Vs. THAMPI	December 1, 2017
ANIL @ KUTTAPPY S/O CHANDRAN Vs. STATE OF KERALA	June 30, 2017
ANIL BABU V. Vs. STATE OF KERALA	January 27, 2017
ANIL KUMAR Vs. ROSHANA RAJAN	March 14, 2017
ANIL KUMAR Vs. STATE OF KERALA REPRESENTED BY EXCISE INSPECTOR	December 7, 2017
ANIL KUMAR Vs. STATE OF KERALA	January 6, 2017
ANIL KUMAR Vs. STATE OF KERALA	October 30, 2017
ANIL KUMAR @ RAJAN S/O. UYALUKKUNNINMEL NADI Vs. STATE OF KERALA	July 10, 2017
ANIL KUMAR @ RAJAN, S/O.UYALUKKUNNINMEL Vs. STATE OF KERALA	July 10, 2017
ANIL KUMAR E K AND ANOTHER Vs. STATE OF KERALA AND OTHERS	August 31, 2017
ANIL KUMAR P. Vs. YAMUNA S. AND OTHERS	August 14, 2017
ANIL KUMAR S/O.PADBANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	July 20, 2017
ANIL P.S Vs. THE DISTRICT EDUCATIONAL OFFICER	September 27, 2017
ANIL P.S. Vs. DISTRICT EDUCATIONAL OFFICER	September 27, 2017
ANIL RAJAGOPAL K. P. Vs. STATE OF KERALA	October 3, 2017
ANIL THOMAS Vs. INDIAN NATIONAL CONGRESS	December 6, 2017
ANIL THOMAS Vs. INDIAN NATIONAL CONGRESS, REPRESENTED BY ITS GENER	December 6, 2017
ANILAN Vs. SATHI	March 3, 2017
ANILKUMAR Vs. STATE OF KERALA	January 18, 2017
ANILKUMAR Vs. SAHIDA	March 27, 2017
ANILKUMAR Vs. N RAVI	March 29, 2017
ANILKUMAR C.R. Vs. KERALA STATE ROAD TRANSPORT CORPORATION	November 10, 2017
ANILKUMAR C.S Vs. THE KERALA STATE ELECTRICITY ...	October 20, 2017
ANILKUMAR P V Vs. KERALA PUBLIC SERVICE COMMISSION	June 1, 2017
ANISH P S Vs. MANAGING DIRECTOR KERALA STATE WAREHOUSING CORPORATION	March 10, 2017
ANITHA KESAVADAS Vs. K BABUKUTTAN PILLAI	March 13, 2017
ANITHA RATHEESH Vs. REGIONAL TRANSPORT OFFICER	December 12, 2017
ANITHAKUMARI Vs. STATE OF KERALA REPRESENTED BY ADDL CHIEF SECRETARY	April 6, 2017
ANITHAKUMARI D/O. RAMACHANDRAN Vs. KAVITHA G.S D/O. SURESH KUMAR AND OTHERS	February 9, 2017
ANIYAN Vs. UNIVERSITY OF CALICUT	April 4, 2017
ANJANA PILLAI D/O. G ANANTHAN PILLAI AND OTHER Vs. P. SASIKUMAR S/O. R. PARAMESWARAN PILLAI	March 14, 2017
ANJANAM TECHNOLOGIES Vs. ASST. COMMISSIONER-III	October 9, 2017
ANJU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY	June 22, 2017
ANJU N. THAMPAN Vs. THE MARRIAGE OFFICER	October 26, 2017
ANJU P BABY Vs. JOBY @ JOSEPH V J	November 10, 2017
ANLET JOU U.A Vs. STATE OF KERALA	September 26, 2017
ANLET JOU U.A Vs. STATE OF KERALA	August 25, 2017
ANNAMMA ANTONY Vs. MADHUSOODANAN O V	May 31, 2017
ANNAMMA SUNNY Vs. VASANTHAKUMARI AMMA	November 9, 2017
ANNES K. A. Vs. STATE OF KERALA	March 1, 2017
ANNIE GRATIUS Vs. K C BABU	June 16, 2017
ANNIE JOSEPH AND OTHERS Vs. ANNA W/O. ANTHONI, PERUMPARA HOUSE, KOOVAPPALLY. P.O., KOOVAPPALLY VILLAGE, KANJIRAPPALLY TALUK	October 11, 2017
ANOOP Vs. STATE OF KERALA	January 12, 2017
ANOOP K.THOMAS Vs. STATE OF KERALA	January 16, 2017
ANOOP P.S. S/O.LATE.P.A.SASIDHARAN Vs. STATE OF KERALA	July 31, 2017
ANSAMMA DANIEL Vs. STATE OF KERALA AND ANOTHER	August 31, 2017
ANSAR Vs. STATE OF KERALA	March 21, 2017
ANSAR T H Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	August 31, 2017
ANSARI Vs. STATE OF KERALA	February 22, 2017
ANSARI S/O MUSTHAFA Vs. NAZIMUDEEN S/O ABDUL REHUMAN KUNJU	December 13, 2017
ANTINY MATHEW Vs. JOSE VARGHESE	December 5, 2017
ANTO K.A., S/O. K.D.ANTONY Vs. LOCAL LEVEL MONITORING COMMITTEE	April 6, 2017
ANTO PAUL Vs. STATE OF KERALA	January 27, 2017
ANTONY Vs. KERALA STATE GOVERNMENT	June 28, 2017
ANTONY Vs. STATE OF KERALA	June 15, 2017
ANTONY THOMAS Vs. V. M. MUHAMMED RAFIQUE	October 19, 2017
ANTONY.K.A Vs. DISTRICT COLLECTOR	July 27, 2017
ANU R.NAIR, Vs. VILLAGE OFFICER, ETTUMANOOR, ETTUMANOOR VILLAGE, ETTUMANOOR, KOTTAYAM AND OTHERS	March 17, 2017
ANUPAMA, V.G. Vs. STATE OF KERALA AND ANOTHER	April 28, 2017
ANURAG A NAIR Vs. THE PRINCIPAL	October 25, 2017
ANURAJ BABU Vs. THE DIRECTOR OF MEDICAL EDUCATION	October 26, 2017
ANUSREE G NAMBIAR D/O GIREESAN Vs. UNION OF INDIA	July 17, 2017
APARNA. J Vs. TENNY XAVIER K.X.	March 23, 2017
APPLE A DAY PROPERTIES PVT LTD AND OTHERS Vs. MRS. GLORY VIJAYAN NISHA BHAVAN, PANDARACHIRA ROAD, KADAVANTHARA	November 24, 2017
APPU Vs. SARASWATHIAMMA	October 11, 2017
APPU Vs. SHAJI L T	July 17, 2017
APPU AND OTHER Vs. RAJEEV KUMAR	May 30, 2017
APPUKUTTAN Vs. M B DEVAKI	March 13, 2017
ARATTUPUZHA KSHETHRA UPADESAKA SAMITHY Vs. DISTRICT COLLECTOR	March 6, 2017
ARATTUPUZHA KSHETHRA UPADESAKA SAMITHY PO ARATTUPU Vs. DISTRICT COLLECTOR THRISSUR	March 28, 2017
ARAVINDAKSHAN NAIR Vs. THE STATE OF KERALA	September 15, 2017
ARAVINDAKSHAN NAIR Vs. BINJOY KURIAN	March 24, 2017
ARAVINDAN C Vs. AUTHORIZED OFFICER,CORPORATION BANK	May 19, 2017
ARDRA ASSOCIATES Vs. STATE OF KERALA	January 10, 2017
ARIKKATH VIJAYAN Vs. URALUNGAL LABOUR CONTRACT	September 19, 2017
ARITLAL & CO Vs. KERALA STATE CIVIL SUPPLIES CORPORATION	January 18, 2017
ARJUNA NATURAL EXTRACTS LTD. Vs. COMMISSIONER OF CUSTOMS	July 14, 2017
ARSHA Vs. STATE OF KERALA AND ANOTHER	July 27, 2017
ARSHAD AND OTHERS Vs. STATE OF KERALA AND ANOTHER	November 21, 2017
ARUMUGHAN, T.S. AND OTHERS Vs. K. MADHUSUDHANAN NAIR AND OTHERS	July 5, 2017
ARUN Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS	July 24, 2017
ARUN FRANCIS Vs. STATE OF KERALA	January 16, 2017
ARUN SUNNY Vs. CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER	June 22, 2017
ARUNDAS Vs. PRIJI	October 27, 2017
ARUNDEV J S/O DEVARAJAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	March 10, 2017
ARUNKUMAR Vs. CONVENER & GENERAL MANAGER, SINGLE WINDOW CLEARANCE BOARD	October 31, 2017
ARUNKUMAR P S Vs. LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY ITS CHAIRMAN	March 7, 2017
ASCICS TRADING COMPANY Vs. ASSISTANT STATE TAX OFFICER, SQUAD NO.I, DEPARTMENT OF STATE GOODS AND SERVICE TAX, MATTANCHERY AT MINI CIVIL STATION, ALUVA	October 4, 2017
ASEEMA BEEVI Vs. BIJU SHAMSUDHEEN	March 27, 2017
ASHA D/O SATHEESHAN D Vs. RAVEENDRAN	November 9, 2017
ASHAPURA MINECHEM PVT LTD Vs. MINISTRY OF ENVIRONMENT AND FORESTS	June 9, 2017
ASHARAFF S/O. MOIDEEN KOYA Vs. SECRETARY THALAKKULATHUR GRAMA PANCHAYATH, POST	January 25, 2017
ASHIK Vs. THE ASSISTANT EXCISE COMMISSIONER AND ANOTHER	September 14, 2017
ASHMIYA Vs. STATE OF KERALA	August 28, 2017
ASHOK LEYLAND LIMITED Vs. ASSISTANT STATE TAX OFFICER, SQUAD NO. 1, STATE GST DEPARTMENT, PALAKKAD	October 26, 2017
ASHOKAN K.K. Vs. ABDUL RAZAK	December 1, 2017
ASHRAF Vs. RAJEENA	August 1, 2017
ASHRAF C M Vs. ANIL KUMAR N	March 28, 2017
ASHRAF K S/O MUHAMMED Vs. THE MANAGER	September 14, 2017
ASHRAF S Vs. PRIMARY CO-OPERATIVE AGRICULTURAL	November 21, 2017
ASOKAN Vs. STATE OF KERALA	April 12, 2017
ASOKAN K.M. Vs. THE SUPERINTENDENT OF POLICE	May 24, 2017
ASSANARU KHAN Vs. SUB REGISTAR	March 30, 2017
ASSANKUTTY Vs. KERALA GRAMIN BANK (ERSTWHILE)	October 26, 2017
ASSISTANT COMMISSIONER (ASSESSMENT) Vs. INDO SCOLISH BRAND PVT LTD	January 4, 2017
ASSISTANT EDUCATIONAL OFFICER Vs. MAGI JACOB	March 6, 2017
ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL SUB DIVISION Vs. NAISY S.	November 2, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PR Vs. KARAPPURAM WHITE LIME SHELL VYAVASAYA CO-OP SOCIET	July 10, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER, KOTTAYAM Vs. K. M. EAPEN AND OTHERS	November 9, 2017
ASSOCIATION OF SELF FINANCING MANAGEMENT INSTITUTES IN KERALA Vs. ADMISSION SUPERVISORY COMMITTEE	October 17, 2017
ASWANI KUMAR P M Vs. UNION OF INDIA REPRESENTED BY SECRETARY	February 23, 2017
ATC TELECOM TOWER CORPORATION LTD. Vs. DISTRICT TELECOM COMMITTEE	November 30, 2017
ATHLETICS FEDERATION OF INDIA Vs. CHITRA P. U.	August 3, 2017
ATHLETICS FEDERATION OF INDIA Vs. CHITRA P.U	July 28, 2017
ATTUKAL B. SURENDRAN Vs. P.J. JOSEPH AND OTHERS	October 12, 2017
ATUL AUTOMATIONS PVT LTD Vs. COMMISSIONER OF CUSTOMS	January 23, 2017
ATUL AUTOMATIONS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, WILLINGTON ISLAND, COCHIN	June 5, 2017
AUGUSTINE BABU P M Vs. SH MOHD SAMIUR RAHMAN ANSARI AND OTHERS	August 8, 2017
AUGUSTINE MOONGANANIYIL HOUSE Vs. MANAGER VADUVANCHAL AND OTHERS	June 2, 2017
AUGUSTINE, K.C. Vs. RAJASEKHARAN, P.N. AND ANOTHER	June 9, 2017
AUTHORIZED OFFICER Vs. SREEJA B.	May 5, 2017
AUTUMN TREES Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM AND OTHERS	June 16, 2017
AVINASH MOHANDAS Vs. STATE OF KERALA	October 19, 2017
AYISUMMU Vs. BEERAYUMMA	July 11, 2017
AYODHYA REGENCY Vs. STATE OF KERALA	May 19, 2017
AYSHATH MUNEERA HAMEED Vs. CHIKKILODANCHERIYA KOOVERI DAVOOD	March 7, 2017
AYURDHANYA INDUSTRIES CO-OPERATIVE SOCIETY LTD. Vs. POULOSE	June 21, 2017
AYYAPPAN ASARI VISWANATHAN ASARI AND OTHERS Vs. KRISHNA PILLAI THANKAPPAN PILLAI AND OTHERS	November 16, 2017
AYYAPPAN S/O PALAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	July 5, 2017
AYYASWAMI Vs. DISTRICT GEOLOGIST, DEPARTMENT OF GEOLOGIST,DEPARTMENT OF MINING AND GEOLOGY AND OTHERS	February 3, 2017
AZEEZ Vs. STATE OF KERALA	April 5, 2017
AZEEZ ODAKKALI S/O BAVA Vs. DEPUTY SUPERINTENDENT OF POLICE	June 29, 2017
B ANAS BABU AND OTHERS Vs. UNION OF INDIA AND OTHERS	October 20, 2017
B K JAYACHANDRAN Vs. REGISTRAR, KERALA AGRICULTURAL UNIVERSITY	January 13, 2017
B KRISHNA KUMAR, EARLIER CIRCLE INSPECTOR OF POLICE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	November 8, 2017
B SURESH Vs. AHALYA, D/O MURALEEDHARAN	February 13, 2017
B VENUGOPAL S/O LATE B LAKSHMINARAYANA Vs. CENTRAL BUREAU OF INVESTIGATION COCHIN	November 30, 2017
B VISHNU Vs. KERALA AGRICULTURAL UNIVERSITY VELLANIKKARA	November 28, 2017
B. DEEPA Vs. M. SURESH BABU	August 11, 2017
B. VENUGOPAL Vs. CENTRAL BUREAU OF INVESTIGATION	October 7, 2017
B.C. RAMACHANDRA THILAKAN, AGED 55 YEARS, S/O.LATE THANAGADAN MASTER, BOSE BHAVAN, EROOR SOUTH P.O., THRIPUNITHURA, ERNAKULAM DISTRICT Vs. THE DIRECTOR, CENTRAL BUREAU OF INVESTIGATION, CHENNAI	February 20, 2017
B.M. JAMES Vs. THRISSUR CORPORATION, REPRESENTED BY ITS SECRETARY, THRISSUR 690 001 AND OTHERS	June 13, 2017
B.S. BHASI Vs. K.M. PURUSHOTHAM DAS	September 26, 2017
B.SIVAKUMAR Vs. STATE CO-OPERATIVE ELECTION COMMISSION	March 30, 2017
BABU Vs. KUNJUMOL NANDIYANATHAYIL	May 25, 2017
BABU Vs. STATE OF KERALA	January 13, 2017
BABU Vs. UNION OF INDIA	June 30, 2017
BABU Vs. REGIONAL TRANSPORT AUTHORITY	November 24, 2017
BABU DIVAKARAN Vs. DISTRICT ENVIORMENTAL IMPACT ASSESSMENT	December 30, 2017
BABU JOSEPH Vs. STATE OF KERALA REP BY ITS PRINCIPAL SECRETARY	February 21, 2017
BABU JOSEPH PUTHANANGADY Vs. DEPUTY CHIEF LABOUR COMMISSIONER	March 2, 2017
BABU K. Vs. UNION OF INDIA	June 3, 2017
BABU KESAVAN Vs. PRAKASAN	October 10, 2017
BABU P.P. Vs. BEENA K.M.	March 15, 2017
BABU SCARIA Vs. JESSY THOMAS	August 14, 2017
BABU SCARIA Vs. JESSY THOMAS	November 13, 2017
BABU T. R. Vs. JAYAPALAN	June 29, 2017
BABU, S/O GOVINDAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	June 28, 2017
BABU.A Vs. STATE OF KERALA	January 17, 2017
BABUKUTTAN NAIR Vs. PARASURAM ALIAS KRISHNA PARASURAM	January 27, 2017
BABURAJ T.S. Vs. STATE OF KERALA	January 24, 2017
BABY Vs. STATE OF KERALA	October 21, 2017
BABY ANTOS S/O JOSEPH Vs. STATE TRANSPORT APPELLATE TRIBUNAL	November 8, 2017
BABY JOHN, Vs. SECRETARY, KUMALI GRAMA PANCHAYATH AND OTHERS	March 8, 2017
BABY JOSEPH Vs. ALEYAMMA THOMAS	April 10, 2017
BABY PAUL, S/O PAILY, RESIDING AT PANATTU HOUSE, ASSAMANNOOR KARA ASSAMANNOOR VILLAGE, PERUMBAVOOR Vs. K.P. VARGHESE, S/O PAILY, PANATTU HOUSE, ASSAMANNOOR P.O., PERUMBAVOOR AND OTHERS	September 15, 2017
BABY S/O ANTONY Vs. DIRECTOR GENERAL OF POLICE	August 8, 2017
BABY VARKEY, THARAPPIL VEEDU Vs. P R SAROJANIAMMA	February 15, 2017
BABY, W/O. (LATE) MURALIKRISHNAN AND OTHERS Vs. SANAL KUMAR, S/O. NARAYANAN AND OTHERS	November 28, 2017
BADMINTON CLUB, RANNY Vs. STATE OF KERALA REPRESENTED BY SECRETARY	February 22, 2017
BAFEEK, S/O. ABOOBACKER Vs. THE SUB INSPECTOR OF POLICE THRISSUR TOWN EAST AND OTHERS	December 8, 2017
BAIJU Vs. STATE OF KERALA	January 17, 2017
BAIJU Vs. STATE OF KERALA THROUGH THE SUB INSPECTOR OF POLICE	November 9, 2017
BAIJU Vs. STATE OF KERALA	August 9, 2017
BAIJU BHASKARAN Vs. OFFICER-IN-CHARGE RECORDS RECORDS MEG	December 4, 2017
BAIJU BHASKARAN Vs. OFFICER-IN-CHARGE RECORDS	October 20, 2017
BAIJU K G Vs. P V PAUL	February 2, 2017
BAIJU T.D. Vs. STATE OF KERALA	February 17, 2017
BAIJU VARGHESE Vs. SUNI THOMAS	June 13, 2017
BAIJU, S/O.KUNJU Vs. STATE OF KERALA	December 5, 2017
BAJAL ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KUNHAMI	November 14, 2017
BALACHANDRAN Vs. JAYAKUMAR	March 8, 2017
BALACHANDRAN Vs. STATE OF KERALA	June 22, 2017
BALACHANDRAN,P.V. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS	April 10, 2017
BALAKRISHNA PILLAI Vs. G. NATARAJA PILLAI	October 5, 2017
BALAKRISHNA PILLAI AND ANOTHER Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS	June 15, 2017
BALAKRISHNAN M Vs. STATE OF KERALA REPRESENTED BY SECRETARY	September 19, 2017
BALAKRISHNAN NAIR P Vs. SECRETARY	October 27, 2017
BALAKRISHNAN, K. K. Vs. DIETY SREE KAMMOTH MAHA VISHNU TEMPLE AND OTHERS	March 10, 2017
BALAKRISHNAN, S/O KOCHUNNY, KANDAMPULLY HOUSE, KARIYANNOOR, KANDANASSERY P.O., TALAPPILLY Vs. SHANIBA SNEHAJAN, W/O SNEHAJAN, VALIYAKATH HOUSE, IRINGAPURAM P.O., CHAVAKKAD	September 26, 2017
BALAKRISHNAN, S/O NARAYANAN NAIR Vs. SANKARANARAYANAN, S/O MADHAVI AMMA	July 31, 2017
BALAKRISHNAN.M Vs. SECRETARY, TRIKARIPUR GRAMA PANCHAYAT AND OTHERS	February 16, 2017
BALAN Vs. ADDITIONAL DISTRICT MAGISTRATE	June 19, 2017
BALAN @ SREEKANTH AND OTHERS Vs. SARASWATHY AND OTHERS	November 21, 2017
BALAN S/O KORAN Vs. C P BIJU S/O KUNHIKRISHNAN	June 20, 2017
BALANCHANDRA PANICKER Vs. KAVUKUTTY KUNJAMMA	October 9, 2017
BALASUNDARAKUMAR S/O.AROGYASWAMY AND OTHERS Vs. SPECIAL TAHSILDAR LA FOR KIIDC	July 12, 2017
BASHEER Vs. UNITED INDIA INSURANCE CO. LTD.	August 30, 2017
BASHEER Vs. THE STATE OF KERALA	November 16, 2017
BASHEER @ UKKAS BASHEER Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE	September 28, 2017
BASHEER AHAMMED Vs. DISTRICT COLLECTOR, MALAPPURAM AND OTHERS	July 18, 2017
BASHEER MUKRI Vs. THE REGIONAL PASSPORT OFFICER	November 2, 2017
BASHEER, M.H. Vs. WHEELS AUTO FINANCE AND ANOTHER	February 9, 2017
BASIL KURIAKOSE Vs. STATE OF KERALA	January 12, 2017
BEENA Vs. STATE OF KERALA	December 8, 2017
BEENA RAJAN, BEENA MANZIL, FAYAZ NAGAR Vs. THE REGIONAL TRANSPORT AUTHORITY	July 26, 2017
BEENA STEEL CORPORATION, REP BY ITS PARTNER Vs. ASSISTANT SALES TAX OFFICER, GST DEPARTMENT	August 31, 2017
BEENA WILLIAM JOHN Vs. THE PRINCIPAL SECRETARY	November 2, 2017
BEEPATHU Vs. UNITED INDIA INSURANCE CO LTD	September 14, 2017
BEEVI Vs. VAZHAYIL JAYARAJAN	October 24, 2017
BENNY Vs. SMT. E.S. BIJIMOL W/O REJI P.J RESIDING AT PANTHALOOPARAMBIL HOUSE	March 6, 2017
BENNY DANIEL Vs. GOLD GALAXY	July 4, 2017
BHADRA ESTATE AND INDUSTRIES LTD., Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 4, 2017
BHADRA INTERNATIONAL INDIA PVT. LTD. Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST	March 27, 2017
BHADRASENAN Vs. STATE OF KERALA	October 17, 2017
BHADRASENAN Vs. STATE OF KERALA	June 19, 2017
BHAGAVATHI BEVERAGES PVT LTD Vs. DIRECTOR OF INDUSTRIES & COMMERCE GOVERNMENT	August 17, 2017
BHAGEERATHY AMMA Vs. STATE OF KERALA	February 8, 2017
BHAGYANATHAN.R Vs. STATE OF KERALA	July 11, 2017
BHARAT PETROLEUM CORPORATION LIMITED Vs. THE GENERAL SECRETARY, COCHIN REFINERIES EMPLOYEES CONSUMER CO	August 2, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. THE SUB INSPECTOR OF POLICE	October 22, 2017
BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KERALA AND ANOTHER	June 1, 2017
BHARATH LAKHOTIA Vs. CHIEF GENERAL MANAGER, KERALA TELECOM CIRCLE	April 3, 2017
BHARATH MARKETING, Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO MINISTRY OF LABOUR, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	November 9, 2017
BHARATIYA VIDYA BHAVAN Vs. JEESHMA C	March 14, 2017
BHARATIYA VIDYA BHAVAN Vs. TRANSPORT COMMISSIONER	December 21, 2017
BHASKARAN Vs. PUSHPA AND OTHER	January 20, 2017
BHAVANA M P Vs. STATE OF KERALA	January 10, 2017
BHAVANS VIDYA MANDIR Vs. SHIBU	January 16, 2017
BHIMA ENTERPRISES Vs. ASSISTANT STATE TAX OFFICER AND OTHERS	October 13, 2017
BIBIN P.VARKEY Vs. BRANCH MANAGER	October 30, 2017
BIJI FRANCIS Vs. STATE OF KERALA	January 19, 2017
BIJI FRANCIS Vs. STATE OF KERALA	March 2, 2017
BIJI JOLLY, W/O. JOLLY Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, VYDHIUTHI BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN	October 3, 2017
BIJI MANIKOTH Vs. STATE OF KERALA	April 12, 2017
BIJI MATHEW AND OTHERS Vs. LIJI ABRAHAM @ LIJI BIJI	August 18, 2017
BIJIL VARKEY JOSE Vs. STATE OF KERALA, REPRESENTED BY TAXES SECRETARY	August 30, 2017
BIJINA BAL, D/O BALAKRISHNAN,PULPARAMBIL VEEDU Vs. SUVEESH, S/O SUDHAKARAN	June 9, 2017
BIJINABAL Vs. SUVEESH	June 9, 2017
BIJU Vs. ADEEP	December 4, 2017
BIJU Vs. STATE OF KERALA	January 20, 2017
BIJU @ ARUN S/O KUNJAPPAN Vs. STATE OF KERALA REPRESETED BY PUBLIC PROSECUTOR	November 8, 2017
BIJU E B Vs. ANIMON ALEXANDER	November 14, 2017
BIJU E.B, S/O. K.K. BALAN, ELANJIVEETTIL THARAYIL Vs. ANIMON ALEXANDER	November 14, 2017
BIJU M.K Vs. THE DISTRICT COLLECTOR	October 19, 2017
BIJU M.K., W/O. SYED MUHAMMED, AGED 46 YEARS, VALIYAVEETTIL HOUSE, CHERANELLOORE P.O., ERNAKULAM DISTRICT Vs. THE STATE OF KERALA, REPRESENTED BY THE DEPUTY SECRETARY, REVENUE DEPARTMENT (SPECIAL CELL), SECRETARIAT, THIRUVANANTHAPURAM	February 8, 2017
BIJU NATHAN PILLAI Vs. STATE OF KERALA	May 16, 2017
BIJU P JOHN Vs. PRIYA SYRIAC	March 27, 2017
BIJU P RAPHAEL Vs. UNION OF INDIA	May 22, 2017
BIJU P SEBASTIAN S/O SEBASTIAN Vs. STATE OF KERALA	July 26, 2017
BIJU S/O. AUGUSTINE Vs. STATE OF KERALA	May 29, 2017
BIJU, S /O CHERIAN Vs. VENGOLA GRAMA PANCHAYATH	July 11, 2017
BIJU, S/O SIVARAJAN Vs. STATE OF KERALA	May 26, 2017
BIJU, S/O.CHANDRAN Vs. STATE OF KERALA	November 7, 2017
BIJULAL M.S Vs. CIRCLE INSPECTOR OF POLICE	October 30, 2017
BIJUNU KINDIYAN Vs. STATE OF KERALA	November 27, 2017
BINDU Vs. JAYAN, S/O.VELAYUDHAN	March 28, 2017
BINDU RADHAKRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION PANCHDEEP BHAVAN	July 24, 2017
BINDU SALAS Vs. STATE OF KERALA	May 31, 2017
BINDU SANTHAKUMARAN Vs. SIVADASAN S/O. KESAVA PANIKAR	October 10, 2017
BINDU, D/O. KUPPELAN Vs. JAYAN, S/O. VELAYUDHAN	March 28, 2017
BINDU. K.P. Vs. STATE OF KERALA AND OTHERS	June 6, 2017
BINEESH Vs. PREETHAKUMARY AND OTHERS	August 4, 2017
BINESH Vs. STATE OF KERALA	February 21, 2017
BINESH BABU Vs. STATE OF KERALA	November 27, 2017
BINI KRISHNAN Vs. SVETLANA.D.BAI	August 25, 2017
BINO THOMAS, S/O THOMAS JOSEPH Vs. REMYA MOL, W/O BINO THOMAS	February 14, 2017
BINOY @ GILLAPPI Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY	December 13, 2017
BINOY POULOSE, S/O. POULOSE Vs. PIRAVOM MUNICIPALITY, MUNICIPAL OFFICE, PIRAVOM, ERNAKULAM DISTRICT, PIN	March 17, 2017
BINOY S/O OUSEPHKUTTY Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR	June 12, 2017
BINOY VIJAYAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS	December 18, 2017
BINSU MATHEW Vs. MARRIAGE OFFICER SUB REGISTRAR OFFICE	February 16, 2017
BINU ABRAHAM Vs. FR. BINOY VARGHESE PARYATH, S/O.VARGHESE, PARAYATH HOUSE, KOLENCHERY P.O. PIN	December 15, 2017
BINU BHASKAR Vs. STATE OF KERALA	November 10, 2017
BINU K D Vs. STATE OF KERALA	March 7, 2017
BINU K V Vs. STATE OF KERALA REPRESENTED BY INSPECTOR OF POLICE NEDUMBASSERY THORUGH PUBLIC PROSECUTOR	July 9, 2017
BINU KUMAR Vs. STATE OF KERALA	April 28, 2017
BINU P.A. Vs. ASHLA N.A.	April 6, 2017
BINUKUMAR R. Vs. STATE OF KERALA	February 27, 2017
BISHOP MAR JACOB MANNATHODATH Vs. DISTRICT COLLECTOR, PALAKKAD, CIVIL STATION, PALAKKAD, PIN	April 6, 2017
BLESSY SUSAN SAMUEL Vs. ANIL SUNNY, S/O T J SUNNY	August 31, 2017
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. THE MANAGING DIRECTORS, M/S. HINDUSTANI CYLINDERS CO. LTD. AND OTHERS	November 2, 2017
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. S. SREESANTH	October 17, 2017
BOARD OF DIRECTOR OF ANGADI SERVICE CO-OPERATIVE Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES	November 30, 2017
BOARD OF DIRECTORS OF CANARA BANK Vs. C. A. AVIRAH	September 28, 2017
BOARD OF DIRECTORS OF DECENT JUNCTION SERVICE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	October 4, 2017
BOARD OF TRUSTEES OF COCHIN PORT TRUST, COCHIN Vs. KSEB LTD.	October 25, 2017
BOBAN JOHN Vs. UNION OF INDIA	June 28, 2017
BOBAN JOSEPH, S/O GEORGE JOSEPH Vs. ASHLY EAPEN, D/O K E EAPEN	February 20, 2017
BOMBAY COLONY WELFARE ASSOCIATION Vs. INTELLIGENT OFFICER	May 30, 2017
BRAHMOS AEROSPACE, THIRUVANANTHAPURAM LIMITED, CHACKAI, THIRUVANANTHAPURAM Vs. THE GENERAL SECRETARY, BRAHMOS STAFF ASSOCIATION, (INDIAN NATIONAL TRADE UNION CONGRESS), CHACKAI, THIRUVANANTHAPURAM	February 7, 2017
BRANCH MANAGER STATE BANK OF INDIA Vs. N.S. SHYLAMOLE	June 23, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHAHINA	September 13, 2017
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. KALEESWARI	November 1, 2017
BRENDA BARBARA FRANCIS Vs. ADRIAN G MIRANDA	April 12, 2017
BRIGHT GLASS TRADERS Vs. T.M.HARDWARES	May 12, 2017
BSD EDUCATION SOCIETY Vs. STATE OF KERALA	October 17, 2017
BSNL Vs. SARAMMA	March 28, 2017
C B SANJAYAN Vs. STATE OF KERALA, REP BY SECRETARY TO GOVERNMENT	August 11, 2017
C J RAPHEL Vs. PUNNERI SREEDHARAN	August 25, 2017
C J SEBASTIAN Vs. MINI W/O M C SAJIMON	June 8, 2017
C K RAMESH Vs. SURESH MASTER @ SURAH	February 6, 2017
C K SASIKUMAR Vs. KERALA STATE CO-OPERATIVE BANK LTD	December 7, 2017
C KOLAMMAL Vs. NAVABHARATH VIGNAN TRUST	March 20, 2017
C LUKOSE, FULL TIME MARKER RETD ST GREGORIOUS COLL Vs. PRINCIPAL ST GREGORIOUS COLLEGE	January 12, 2017
C M ABDUL AZEEZ Vs. P MANOJ	April 12, 2017
C M AHAMMED SHAFI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER	August 10, 2017
C M HANEEFA Vs. SREE BALAJI ENTERPRISES	February 6, 2017
C R MAHESH Vs. R RAMACHANDAN	October 16, 2017
C R SANAL KUMAR Vs. STATE OF KERALA	October 17, 2017
C RAJENDRAN Vs. KERALA STATE ELECTRICITY BOARD	November 30, 2017
C S COMPANY, ENGINEERING CONTRACTORS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTM	April 10, 2017
C SUBASH CHANDRA BOSE Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTM	August 22, 2017
C T CHACKO Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER	December 21, 2017
C T KURIAKOSE Vs. JOSEPH	November 6, 2017
C V JAYACHANDRAN Vs. CHIEF COMMISSIONER OF INCOME TAX	November 1, 2017
C V THOMAS Vs. STATE OF KERALA REPRESENTED BY SECRETARYTO GOVERNMENT	April 11, 2017
C VASABAMBAK @ C VASAVAMBAL Vs. A K ASSANKUTTY	November 21, 2017
C. MOHANAN, AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA	October 3, 2017
C. NARAYANAN Vs. THE STATE OF KERALA	November 23, 2017
C. THOMAS PANIKKAR Vs. THE KERALA STATE CASHEW DEVELOPMENT CORPORATION	November 13, 2017
C. UNNIKRISHNAN NAIR Vs. THE REGISTRAR OF CO	November 17, 2017
C. VIJAYAN Vs. VALANCHERRY MUNICIPALITY, REPRESENTED BY SECRETARY, VALANCHERRY P.O., MALAPPURAM DISTRICT	April 4, 2017
C.A. MOIDEENKUNHI Vs. SPECIAL TAHSILDAR (LAND ACQUISITION)	March 21, 2017
C.A. PARAN, S/O. APPUKUTTAN, CHEMBIL HOUSE Vs. K.S. MOHANAN, S/O. SREEDHARAN	June 20, 2017
C.A. SALIM Vs. SYNDICATE BANK	May 24, 2017
C.CICILY Vs. K.SULOCHANA	June 20, 2017
C.D. PRASEETHA Vs. P.C. KUNJUMON	August 17, 2017
C.D. SUKUMARAN NAIR, S/O. PADMANABHAN NAIR Vs. SECRETARY, UZHAVOOR GRAMA PANCHAYATH, UZHAVOOR POST, KOTTAYAM	October 4, 2017
C.G. VARGHESE AND OTHERS Vs. THIRUVALLA CO	July 20, 2017
C.H. UNILA Vs. THURUTHIYAKATH MUKUNDAN	October 13, 2017
C.J. BABU AND OTHERS Vs. BEENA GEORGE, D/O. C.A. GEORGE	June 7, 2017
C.K. GIRISH KUMAR S/O. AMMINIAMMA Vs. SAJITHA P. SASIDHARAN D/O. SASIDHARAN ACHARI	April 12, 2017
C.K. JAYASANKAR, 50 YEARS, S/O. V.K.P MENON, INDEEVARAM, KIDANGOOR P.O., KOTHAKULANGARA, ANGAMALI, ALUVA TALUK, ERNAKULAM DISTRICT Vs. CHALAKUDY TOWN NSS KARAYOGAM, REP. BY ITS SECRETARY, CHALAKUDY P.O., THRISSUR DISTRICT	January 20, 2017
C.K.AJITH Vs. JAYAPRAKASH	August 8, 2017
C.K.SHIHABUDEEN Vs. ABDURAHIMAN	September 27, 2017
C.M. KURIAKOSE Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT, TRIVANDRUM	June 28, 2017
C.M.T MUHAMMED BAVA Vs. NAFEESU	July 25, 2017
C.MANI Vs. SREEJITH.P	July 11, 2017
C.N. VISHNU NAMBOODHIRI, S/O. NARAYANAN NAMBOODHIRI Vs. SANTHA DEVI, D/O. NEELAKANTARU	May 30, 2017
C.P. MAGGIE Vs. STATE OF KERALA	November 16, 2017
C.P. MURALEEDHARAN NAIR Vs. STATE OF KERALA	December 8, 2017
C.P.MAGGIE Vs. STATE OF KERALA	August 21, 2017
C.SANTHOSH KUMAR Vs. STATE OF KERALA	August 8, 2017
CANARA BANK Vs. T K LAKSHMI NARAYANAN	October 13, 2017
CANARA BANK, BANGALORE REPRESENTED BY ITS DEPUTY Vs. DEVA PROPERTIES LTD, REPRESENTED BY ITS MANAGER	April 3, 2017
CANNANORE DISTRICT BUS OPERATORS ASSOCIATION Vs. STATE OF KERALA	June 15, 2017
CARRIER AIRCON LTD Vs. STATE OF KERALA	December 14, 2017
CAVALIER DETECTIVE SECURITY SERVICES Vs. BHARATH SANCHAR NIGAM LIMITED (BSNL) REPRESENTED BY ITS PRINCIPAL GENERAL MANAGER	July 7, 2017
CELINE MATHEW Vs. VIJAYAN V P	January 13, 2017
CENTRAL BOARD OF TRUSTEES, EPF Vs. M/S. KRISHNAN NAIR & SONS JEWELLERS	November 1, 2017
CENTRE FOR MANAGEMENT DEVELOPMENT Vs. PANAYAG GRAMA PANCHAYATH	January 4, 2017
CHAIRMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES STATUE	November 1, 2017
CHAIRMAN Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES	January 20, 2017
CHAIRMAN Vs. STATE OF KERALA	June 5, 2017
CHAIRMAN Vs. SUMIJA SALIM	October 4, 2017
CHAIRMAN Vs. NIDHIN VINU	March 20, 2017
CHAIRMAN AND MANAGING DIRECTOR Vs. P.K. MADHAVAN AND OTHERS	August 10, 2017
CHAIRMAN AND TRUSTEE, CHIRAKKAL KOVILAKAM DEVASWOMS AND ANOTHER Vs. STATE OF KERALA AND OTHERS	August 31, 2017
CHAIRMAN, TRAVANCORE EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNIVERSITY OF KERALA AND ANOTHER	September 26, 2017
CHAIRMAN-CUM-MANAGING DIRECTOR, BSNL AND ANOTHER Vs. SYAM KUMAR B.	June 20, 2017
CHAKKIRIYODA KOYAMMA Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP	February 28, 2017
CHALIAR LATEX INDIA PRIVATE LIMITED Vs. REHABILITATION PLANTATION LTD.	July 18, 2017
CHALUPARAMBATH HASHIM Vs. SHAKKEELA	March 6, 2017
CHAMI, S/O,.NILATHUMARE VEEDU Vs. SPECIAL TAHSILDAR, LA(G)NO.II, PALAKKAD	August 10, 2017
CHAMS BRANDING SOLUTIONS INDIA PVT LTD Vs. DGM (PROCUREMENT), KOCHI METRO RAIL LIMITED	September 20, 2017
CHANDRA BABU Vs. T. MAHESWARI AMMA AND OTHERS	June 5, 2017
CHANDRABABU S/O. RAGHAVAN Vs. STATE OF KERALA	May 25, 2017
CHANDRABOSE Vs. STATE OF KERALA	November 16, 2017
CHANDRAMGADAN M. D. Vs. LT COL: MALLIKA DEVI M. D.	August 2, 2017
CHANDRAMGADAN M.D. Vs. MALLIKA DEVI M.D. & ORS.	August 2, 2017
CHANDRAN Vs. SUSEELA	November 13, 2017
CHANDRAN Vs. HARINARAYANAN	February 27, 2017
CHANDRAN NAIR Vs. STATE OF KERALA	November 15, 2017
CHANDRASEKHARAN NAIR Vs. KERALA STATE OF CO-OPERATIVE AGRICULTURAL AND RURAL DEVLOPMENT BANK LTD.	September 18, 2017
CHANDRAVATHI M., W/O ASHOKAN Vs. THE STATE OF KERALA	October 11, 2017
CHANDRIKA GOPINATHAN Vs. STATE OF KERALA	August 11, 2017
CHANGAROTH LAKSHMI AMMA D/O. KUNHAMMA AMMA Vs. C. MOHAN KUMAR, S/O. KRISHNAN NAIR	August 9, 2017
CHELATHUKANDY MEENAKSHI AMMA D/O. RARAPPAN NAIR, AGED 51 YEARS, SWASTHAM, IYYAD DESOM, SIVAPURAM VILLAGE, KOYILANDY TALUK Vs. PARAPPURATH UNNI NAIR AND OTHERS RESIDING AT ELONTHIKKAL, SWASTHAM, S/O. KALLIANI AMMA, PANANGAD AMSOM DEASOM, KOYILANDY TALUK	March 9, 2017
CHELIPPARAMBIL VARGHESE Vs. PALLIYAL MARIYAM AND OTHERS	November 10, 2017
CHELLADURAI Vs. SURESHKUMAR (BIJU)	June 9, 2017
CHENJULAKSHMI, AND OTHERS Vs. LAKSHMIKUTTY	December 19, 2017
CHERIAN VARKEY CONSTRUCTION CO(P) LTD Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT MINISTRY OF FINANCE	December 19, 2017
CHERIYA KOYA A Vs. UNION OF INDIA REPRESENTED BY SECRETARY	November 23, 2017
CHERUVALATH KRISHNADASAN Vs. ADDISSERY RAGHAVAN	July 25, 2017
CHESS ASSOCIATION OF KERALA REPRESENTED BY ITS GENERAL SECRETARY Vs. KERALA STATE SPORTS COUNCIL REPRESENTED BY ITS SECRETARY KERALA	November 16, 2017
CHIEF JUDICIAL MAGISTRATE COURT,THODUPUZHA Vs. ISMAIL C.A	April 12, 2017
CHIEF OF ARMY STAFF REP BY MANAGING DIRECTOR Vs. V TULSI NAIR	August 10, 2017
CHIEF POST MASTER GENERAL, TVM. Vs. LEKHA	July 27, 2017
CHINNA RETNAMMA AND OTHERS Vs. VELUTHAKANNA PUTHUVAL PUTHEN VEEDU, CHENKODIYIL, KULATHOOR P.O., TRIVANDRUM	March 29, 2017
CHIRAKKAL PEEDIKAYIL KOMBI ALIYUMMA Vs. KOMBI MAMMU HAJI	November 20, 2017
CHITHRA C. R. Vs. STATE OF KERALA	April 3, 2017
CHITHRA PARAYIL Vs. VICE CHANCELLOR, KERALA AGRICULTURAL UNIVERSITY	November 28, 2017
CHITRA, C.R. Vs. STATE OF KERALA AND OTHERS	April 10, 2017
CHITRADAS, S/O KRISHNAN Vs. STATE OF KERALA	August 18, 2017
CHOONDACHERRY SERVICE CO-OPERATIVE BANK LTD. Vs. MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY LTD.	July 5, 2017
CHOTHY Vs. AJAYAN	December 6, 2017
CHRIST COLLEGE Vs. VICE CHANCELLOR	October 20, 2017
CHRISTUDAS Vs. PONNUMUTHU NADAR	February 1, 2017
CINI PETER Vs. EMPLOYEES STATE INSURANCE CORPORATION	July 17, 2017
CITY CO-OPERATIVE HOSPITAL, KOZHIKODE Vs. E. V. LUQUMAN	July 24, 2017
CLARIST MEDICAL TRUST OF THE S.H. PROVINCE Vs. SECRETARY TO GOVERNMENT	January 10, 2017
CLASSIC MOTORS, Vs. STATE OF KERALA, REPRESENTED BY THE REVENUE SECRETARY, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM AND OTHERS	June 30, 2017
CLEETUS CLYSON Vs. ANNIE SAMUEL	August 9, 2017
COCHIN INTERNATIONAL AIRPORT LIMITED Vs. THE INSPECTOR GENERAL OF POLICE	January 5, 2017
COCHIN INTERNATIONAL AIRPORT LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	August 7, 2017
COCHIN MEDIA CITY LIMITED Vs. JAIBE MARY CLEOPHUS	August 25, 2017
COCHIN PORT TRUST Vs. R. KRISHNAMOORTHY	June 2, 2017
COCHIN PORT TRUST STAFF ASSOCIATION Vs. COCHIN PORT TRUST, REPRESENTED BY ITS SECRETARY	December 21, 2017
COCHIN PORT TRUST WILLINGDON ISLAND Vs. K M PRASAD S/O LATE MADHAVAN	October 25, 2017
COCHIN STRAMER AGENTS ASSOCIATION Vs. TARIFF AUTHORITY FOR MAJOR PARTS (TAMP)	March 30, 2017
COCHIN TOURIST CORPORATION Vs. COMMISIONER OF EXCISE	March 22, 2017
COL ARUN C G Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS	July 24, 2017
COMMERCIAL TAX OFFICER, SGST SECOND CIRCLE Vs. MADHU. M.B.	August 30, 2017
COMMISSIONER OF CUSTOMS Vs. WESTFORT HI-TECH HOSPITAL LTD	November 6, 2017
COMMISSIONER OF CUSTOMS CUSTOMS HOUSE, COCHIN Vs. UNITED TIMBER CORPORATION	June 23, 2017
COMMISSIONER OF FOOD SAFETY Vs. PEEKAY ROLLER FLOUR MILLS	September 15, 2017
COMMISSIONER OF GIFTT TAX Vs. BINDU JOSEPH	October 17, 2017
COMMISSIONER OF INCOME TAX Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.	December 18, 2017
COMMISSIONER OF INCOME TAX Vs. ARUN THOMAS	October 3, 2017
COMMISSIONER OF INCOME TAX Vs. B P SHERAFUDIN	October 24, 2017
COMMISSIONER OF INCOME TAX Vs. ESSA ISMAIL SAIT (LATE)	October 20, 2017
COMMISSIONER OF INCOME TAX Vs. OLAM EXPORTS (INDIA) LTD.	August 3, 2017
COMMISSIONER OF INCOME TAX Vs. SMT. SOUDHA GAFOOR	January 13, 2017
COMMISSIONER OF INCOME TAX Vs. SRI. SUDHIR GOPI, UNIVERSAL EMPIRE INTERNATIONAL BLDG.	July 6, 2017
COMMISSIONER OF INCOME TAX Vs. M/S FLYTXT TECHNOLOGY P. LTD.	October 10, 2017
COMMISSIONER OF INCOME TAX Vs. ALL KOSHYS ALL SPICES	December 11, 2017
COMMISSIONER OF INCOME TAX Vs. MOHAMMED ZAKIR	April 10, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. DAMAC HOLDINGS PVT LTD	December 12, 2017
COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN Vs. P H MOHAMMED KUNJU AND BROTHERS	October 10, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS) KOCHI Vs. MATA AMRITHANANDAMAYI MATH	August 22, 2017
COMMISSIONER OF INCOME TAX (TDS) Vs. MUTHOOT BANKERS	August 30, 2017
COMMISSIONER OF INCOME TAX(CENTRAL) Vs. P PREMKUMAR	October 20, 2017
COMMISSIONER OF INCOME TAX-II Vs. V V DEVASSY	December 4, 2017
COMMISSIONER OF INCOME-TAX Vs. N. JAYAPRAKASH	October 6, 2017
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. THE SETTLEMENT COMMISSION (IT & WT)	January 10, 2017
COMMISSIONER OF WEALTH TAX Vs. ASHA V SARAF	July 28, 2017
CONFIDENT PROJECTS INDIA PVT. LTD. Vs. TAHSILDAR, TALUK OFFICE, THIRUVANANTHAPURAM	October 9, 2017
CORDON CONSTRUCTORS AND REALTORS PVT. LTD Vs. AUTHORITY FOR CLARIFICATION UNDER S.94 OF THE KERALA VALUE ADDED TAX	February 13, 2017
CORPORATE MANAGER Vs. STATE OF KERALA	October 10, 2017
CORPORATE MANAGER Vs. PHILOMINA SEBASTIAN	September 19, 2017
CREATIVE PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION	March 28, 2017
CRYSTAL GRANITES LTD Vs. THE STATE OF KERALA	August 23, 2017
CRYSTAL GRANITES LTD. Vs. STATE OF KERALA	December 7, 2017
D KUSUMAKUMARI Vs. DEPUTY DIRECTOR OF DAIRY DEVELOPMENT	March 28, 2017
D S RAO I R S E (RETD) Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	March 28, 2017
D SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED	December 21, 2017
D. SIVADASAN, S/O. DAMODARAN, EDEVAYAL PUTHEN VEEDU Vs. SANTHA, D/O. PURUSHOTHAMAN	June 16, 2017
DAISON THOMAS Vs. KOLAZHY GRAMA PANCHAYATH REPRESENTED BY SECRETARY, KOLAZHY GRAMA PANCHAYAT, M G KAVU P.O., THIROOR, THIRSSUR DISTRICT	February 27, 2017
DAISY VINCENT Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY (TAXES), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS	May 29, 2017
DAKSHAYANI A.C., D/O RAGHAVAN Vs. JUBAIRIYA A.K., W/O VAHID	September 15, 2017
DALAS VARGHESE Vs. DISTRICT COLLECTOR, ERNAKULAM, COLLECTORATE, KAKKANADU, ERNAKULAM, PIN	April 10, 2017
DALIYA GOPINATH @ PREETHI Vs. STEAVE XAVIER	November 8, 2017
DAMODARAN P. Vs. KERALA STATE ELECTRICITY BOARD LIMITED	March 22, 2017
DARVY RAJ @ KUNJUMON D/O RJAPPAN Vs. STATE OF KERALA	December 18, 2017
DAVI V THATTIL S/O VARGHESE Vs. JOSEPH C S/O CHAKKAPPAN	July 25, 2017
DAVID CHACKO, S/O. CHAKKOCHAN Vs. PIRAVOM MUNICIPALITY, PIRAVOM P.O, ERNAKULAM DISTRICT, PIN.686 664, REPRESENTED BY ITS SECRETARY AND OTHERS	February 1, 2017
DAVID LIVINGSTON, S/O SAMUEL DAVID Vs. V RAJAMMA DIED	July 25, 2017
DEEN SIS JOCKY Vs. COCHIN UNIVERSITY OF SCIENCE	August 16, 2017
DEEPA Vs. HARIS AND OTHERS	December 4, 2017
DEEPA BABURAJ Vs. ELIYAMMA	June 16, 2017
DEEPA CHANDRAN, D/O. CHANDRASEKHARAN Vs. P.N. ASOKAN, S/O. P.V. NARAYANAN	March 14, 2017
DEEPTHI T. S. Vs. CHAIRMAN, AL-AZAR MEDICAL COLLEGE & SUPER SPECIALITY HOSPITAL, THODUPUZHA	October 25, 2017
DEEPTHI V C Vs. ASSISTANT EDUCATIONAL OFFICER	June 30, 2017
DEEVRAJ DHANYA BHAVAN GOPINATHAN NAIR Vs. UNION OF INDIA REP BY SECRETARY	March 10, 2017
DELCOM ENGINEERING PVT. LIMITED Vs. SUPERINTENDING ENGINEER	June 29, 2017
DENNY FRANCIS Vs. NAVAMI PROPERTIES & INVESTMENTS PVT. LTD.	December 21, 2017
DENTAL COUNCIL OF INDIA Vs. VISWANATH	August 31, 2017
DEPUTY CHIEF ENGINEER, ELECTRICAL CIRCLE Vs. SPECIAL OFFICER (REVENUE)	February 1, 2017
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION, KOCHI AND ANR. Vs. M/S. KOLUTHARA EXPORTS LIMITED., ALAPPUZHA	November 15, 2017
DEPUTY DIRECTOR LOCAL FUND AUDIT Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY, THRISSUR	February 21, 2017
DEPUTY DIRECTOR OF EDUCATION Vs. SHARMINA V M	August 7, 2017
DEPUTY DIRECTOR, LOCAL FUND AUDIT, COCHIN DEVASWOM Vs. SECRETARY, COCHIN DEVASWOM BOARD	November 29, 2017
DEPUTY LABOUR COMMISSIONER Vs. GEORGE CHERIAN	August 24, 2017
DESAI HOMES Vs. FIRE & RESCUE SERVICES	June 22, 2017
DEVADASAN Vs. DIVISIONAL MANAGER	November 1, 2017
DEVAKI Vs. GOPALAN	December 7, 2017
DEVAKI AMMA Vs. GRACE APPI AMMA	March 30, 2017
DEVAN Vs. V. RAGHAVAN	October 26, 2017
DEVARAJAN Vs. KERALA WATER AUTHORITY	March 8, 2017
DEVARAJAN G Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT	January 30, 2017
DEVASAHAYAM P. Vs. G. SUDHAKARAN NAIR	October 6, 2017
DEVASHHAYAM Vs. SUDHAKARAN NAIR	April 11, 2017
DEVASIA MATHEW AGED 70 YEARS, S/O. P M MATHEW, PANCHAKUZHIYIL, KANJIRAPPALLY P.O., KOTTAYAM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN	February 22, 2017
DEVASSYKUTTY Vs. AYYAPPAN	June 21, 2017
DEVI PRASAD Vs. AUTHORIZED OFFICER, TAMIL NADU MERCANTILE BANK LTD	June 22, 2017
DEW HOMES REPRESENTED BY ITS MANAGING PARTNER P.C KORATH Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM 695 001 AND OTHERS	January 31, 2017
DHANASWAROOPDAS Vs. ASSISTANT STATE TAX OFFICER	September 18, 2017
DHARMAN @ DHARMARAJAN Vs. STATE OF KERALA	November 28, 2017
DIEEP KUMAR S/O. SANKARA MENON Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY	July 11, 2017
DIJOE DARVIN AND OTHERS Vs. INDUSIND BANK LIMITED RAMA BHAVAN, PARUTHELI PALAM, TOLL JUNCTION, EDAPALLY, KOCHI.682 024, REPRESENTED BY ITS AUTHORIZED OFFICER	October 17, 2017
DILEEP ELDHO PAUL Vs. SANGEETHA	January 16, 2017
DILEEP KUMAR Vs. P B MINI	July 20, 2017
DILEEP KUMAR Vs. SUNIL KUMAR	March 24, 2017
DILEEP KUMAR, S/O. LATE KARUNAKARAN Vs. P.B. MINI, D/O. LATE P.P. BHASKARAN	July 20, 2017
DILEEP KUTTAN Vs. JUBY	August 30, 2017
DILEEP M. Vs. M. SHAILA	August 3, 2017
DILEEPKUMAR Vs. MARY XAVIER	September 22, 2017
DILLEP Vs. STATE OF KERALA	February 16, 2017
DINAKARAN Vs. FISHERIES CO-OPREATIVE SOCIETIES	January 31, 2017
DINESH BABU S/O CHANDUKUTTY Vs. KOZHIKODE CORPORATION	July 25, 2017
DINESH KUMAR T. M. Vs. MALABAR CANCER CENTRE SOCIETY	March 14, 2017
DINESH P.K. AND OTHERS Vs. DISTRICT CO	May 22, 2017
DINESH.A.R. Vs. STATE OF KERALA	September 20, 2017
DINOOP K.N. Vs. EXECUTIVE ENGINEER, ELECTRICAL DIVISION, KERALA STATE ELECTRICITY BOARD VYDUTHI BHAVAN, CALTEX JUNCTION, KANNUR	November 6, 2017
DIRECTOR Vs. FATHIMA COLLEGE OF PHARMACY	December 18, 2017
DISTRICT COLLECTOR Vs. K KUNHAMBU NAIR	February 2, 2017
DISTRICT COLLECTOR Vs. PATTARPALAM- EDAKKARA SHEEROLPADAKA SANGHAM	January 25, 2017
DISTRICT REGISTRAR (GENERAL) Vs. M/S. P. J. L. CLOTHING PVT. LTD.	October 26, 2017
DIVAKARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	March 16, 2017
DIVISIONAL HEAD Vs. KOSHY GEORGE	June 22, 2017
DIVYA AJAY KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED	August 2, 2017
DIVYA K K Vs. SECRETARY, PUBLIC WORKS DEPARTMENT	July 28, 2017
DIVYA P I Vs. SUNOJ VARGHESE	May 31, 2017
DIVYA SHAJI Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES, THIRUVANANTHAPURAM	January 11, 2017
DODDA HANUMA @ HANUMA Vs. STATE OF KERALA	December 20, 2017
DOMINIC JOSEPH, AGED 55 YEARS, S/O.M.D.JOSEPH, MANNIPPARAMBIL HOUSE, PALAMPRA P.O, KANJIRAPPALLY Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	February 9, 2017
DORASWAMY Vs. STATE OF KERALA	December 5, 2017
DR BINOY, FORMERLY MEDICAL OFFICER Vs. ASHIK S/O LATE SHERIF	September 20, 2017
DR P G MENON Vs. STATE OF KERALA	November 7, 2017
DR. ALVIN TREASA GEORGE, M.D, D.N.B, DEPARTMENT OF GENERAL MEDICINE, AMALA INSTITUTE OF MEDICAL SCIENCES, THRISSUR Vs. STATE OF KERALA	September 16, 2017
DR. E.S. SANTHOSH KUMAR, TECHNICAL OFFICER GRADE Vs. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT	October 31, 2017
DR. GOPIRAJ Vs. RUGMINI AND OTHERS	May 29, 2017
DR. JOHN JACOB Vs. LISSY, VADAKKOOT HOUSE, PUTHAN PALLI, MAMMIYOOR, THRISSUR DISTRICT AND OTHER	February 28, 2017
DR. K. MOOSA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR,HIGH COURT OF KERALA, ERNAKULAM,KOCHI	October 30, 2017
DR. K. PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY AND OTHERS	November 28, 2017
DR. K. SHREEKRISHNA KUMAR Vs. THE MAHATMA GANDHI UNIVERSITY AND OTHERS	December 5, 2017
DR. K. SUDHEENDRAN, S/O. KOCHUKRISHNAN Vs. STATE OF KERALA	October 24, 2017
DR. K.I. MUTHUKOYA, SENIOR MEDICAL OFFICER (SPECIALIST) Vs. COCHIN PORT TRUST	January 11, 2017
DR. K.K. SARALA, LECTURER Vs. THE UNION OF INDIA AND OTHERS	November 17, 2017
DR. LAKSHMY SARASWATHY Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM AND OTHERS	September 25, 2017
DR. MADHU P. Vs. K. DILEEP KUMAR AND OTHERS	August 10, 2017
DR. MRS. RACHEL ZACHARIA ALIAS RAHEL Vs. DR. M.P. KORAH	October 30, 2017
DR. R. VIJAYAN Vs. SARADA SANTADEVI, AND OTHERS	July 21, 2017
DR. T.P. SENKUMAR I.P.S. Vs. UNION OF INDIA AND OTHERS	January 25, 2017
DR. VARGHESE LOUIS Vs. STATE OF KERALA AND OTHERS	August 22, 2017
DR.C.KALLIANIKUTTY Vs. MEERA UNNIKRISHNAN	January 3, 2017
DR.G.S.SANDHYA NAIR Vs. THE STATE OF KERALA	January 9, 2017
DR.K.R.PRASANNAKUMAR Vs. STATE OF KERALA	November 29, 2017
DR.SUREJ JOSEPH BUNGLAVAN Vs. DISTRICT COLLECTOR AND OTHERS	February 23, 2017
DR.THOMAS S/O P.T.OUSEPH Vs. MRS.NADINE W/O THOMAS	July 25, 2017
DRISHYAKRISHNAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES	November 28, 2017
DRISYA ADVERTISING Vs. AUTHORITY FOR CLARIFICATION	November 22, 2017
E BAIJU Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,	April 6, 2017
E C CHERIAN Vs. BHARAT SANCHAR NIGAM LITD	April 3, 2017
E K JALEEL Vs. STATE OF KERALA	June 28, 2017
E K SADANANDAN Vs. SUSEEL KUMAR	June 12, 2017
E P HARIS Vs. KOZHIKODE MUNICIPAL CORPORATION	August 1, 2017
E. JACOB VARGHESE Vs. THE STATE OF KERALA	October 3, 2017
E.I.COURT Vs. THE DIRECTOR	October 10, 2017
E.K. MRIDULA, D/O. LATE GOPALAN NAMBIAR Vs. T.P. GIREESAN, S/O. KUNDAN NAIR	February 22, 2017
E.K.HANEEFA Vs. STATE OF KERALA	January 4, 2017
E.K.SATHYAN Vs. THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	November 21, 2017
E.N CHANDRAN Vs. VALSAN MATATHIL	January 6, 2017
E.P. ELIAS Vs. T.P. ANNAMMA AND OTHERS	November 16, 2017
E.VIJAYACHANDRAN Vs. SUDHAKARAN	December 21, 2017
EAPPAN V.E., S/O. V.E. EAPPAN Vs. VINCY JOHN, D/O. K.M. YOHANNAN	March 3, 2017
EAPPEN S/O VARGHESE Vs. CHACKO	November 15, 2017
EARNEST C JOHNSON Vs. M M SANTHOSH	September 20, 2017
EASWARAN S/O MARUTHAN Vs. STATE OF KERALA	January 16, 2017
EBRAHIM P.P. Vs. TOMY KURUVILLA	March 15, 2017
EDAKKAYIL CHANDUKUTTY NAIR S/O KUNHAMBU NAIR Vs. T NARAYANAN NAIR S/O RAMAN NAIR	August 8, 2017
EDAKUDI RAVEENDRAN @ RAVI S/O.MOOTHORAKUTTY, RESIDING AT KARUVASSERY AMSOM DESOM, KOZHIKODE TALUK Vs. LOHITHAKSHAN S/O. MADHAVI, RESIDING AT MAYANTHARA NILATHIL, POST KARUVASSERI, KARAPARAMBA, KOZHIKODE	March 1, 2017
EDAVANTAVIDA R PRASEED S/O SARALA Vs. PULIMAKOOL SAJID S/O P M ABOOBACKER	January 18, 2017
EDITOR, RASHTRA DEEPIKA LTD. ND OTHERS Vs. VINYA, N.A.	June 23, 2017
EDWIN Vs. STATE OF KERALA	March 8, 2017
EJAS AHAMMED Vs. CENTRAL BOARD OF SECONDARY EDUCATION	August 23, 2017
ELADATH UNNICHERIYA ALIAS NANI AMMA AND OTHERS Vs. MALUKUTTY AMMA AND OTHERS	April 4, 2017
ELANKUNNAPUZHA GARMA PANCHAYAT AND OTHERS Vs. PETRONET LNG LTD. AND OTHERS	July 26, 2017
ELDHO N MONCY Vs. STATE OF KERALA	November 6, 2017
ELDHO P.C., S/O.CHACKO Vs. STATE OF KERALA	July 24, 2017
ELDHO T.RAJU, THOTTAMKARA HOUSE Vs. THE SECRETARY,REGIONAL TRANSPORT AUTHORITY	July 27, 2017
ELIZABATH AND OTHERS Vs. G.K. SUMATHY	August 18, 2017
ELIZABETH JOSEPH Vs. AIRPORT AUTHORITY OF INDIA AND OTHERS	April 12, 2017
ELIZABETH THOMAS Vs. CORRESPONDENT, M S C SCHOOLS, DIOCESE OF MAVELIKKA	May 30, 2017
ELIZABETH VARGHESE Vs. STATE OF KERALA REPRESENTED BY SECRETARY	July 19, 2017
EMIL B. K. Vs. SUNIL LAWRENCE	August 8, 2017
EMMANUEL CASHEW INDUSTRIES Vs. CHI COMMODITIES HANDLERS INC.	February 17, 2017
EMMANUEL JEENUS Vs. JOMOL STEPHEN	February 9, 2017
EMPEE DISTILLERIES LTD. Vs. STATE OF KERALA	April 6, 2017
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. WEST COAST PETROLEUM AGENCY	May 29, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. TAURUS SECURITY SERVICES	October 27, 2017
ENGINEERING PROJECTS (INDIA)LTD Vs. HLL LIFE CARE LTD	March 27, 2017
ESI CORPORATION KOCHI Vs. M/S FOCUS INFOTECH	November 8, 2017
ETEN CRAFT HOLDING PVT LTD , REPRESENTED BY ITS DI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER	November 9, 2017
EXCEL CORRUGATED BOXES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE,CUSTOMS AND SERVICE	November 9, 2017
EXCELLENT TIMBER IMPORTS & EXPORTS (P) LTD. & ORS. Vs. INCOME TAX OFFICER	February 2, 2017
EXCISE COMMISSIONER AND OTHERS Vs. ALEX, C.A.	August 31, 2017
FAIJAS Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	August 24, 2017
FAISAL Vs. STATE OF KERALA	June 9, 2017
FAISAL @ ABDUL GAFOOR S/O BAVA Vs. STATE OF KERALA	February 15, 2017
FAISAL BABU Vs. STATE OF KERALA	October 25, 2017
FAISAL RAJ, S/O. PUTHANVEETIL ABDUL HAMEED, VELIYANNUR DESOM, THRISSUR TALUK, THRISSUR DISTRICT, PIN Vs. N.L. JOSE, S/O. NELLISSERY LONAPPAN, ARANATTUKARA VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT	March 3, 2017
FAIZAL BABU Vs. STATE OF KERALA	July 5, 2017
FAST TRACK LOGISTICS Vs. JAST TRANSPORT	November 23, 2017
FATHIMA FASHION JEWELLERY MUNFEEDS TC GATE P.O. NARETHM KANNUR REPRESENTED BY ITS MANAGING PARTNER MUHAMMED MOOLAYIL Vs. COMMERCIAL TAX OFFICER DEPT. OF COMMERCIAL TAXES, 1ST CIRCLE, KANNUR	November 29, 2017
FATHIMA NISHIN Vs. THE STATE OF KERALA	January 11, 2017
FATHIMA W/O KUTTIYAMU Vs. FAIZAL S/O MOIDEEN	July 4, 2017
FATHIMABI M Vs. MUHAMMED ASHRAFF	November 2, 2017
FATHIMATHUL BUSHRA, D/O HAMZA MUSLIAR AND OTHER Vs. C. ABBAS DARIMI, S/O MUHAMMED	September 28, 2017
FAZEELA SALIM, W/O.SALIM MELATHU MAKKAR, MELATHU HOUSE, EAST VAZHAPPAILLY P.O, MUVATTUPUSHA, ERNAKULAM, KERALA. BY ADVS. SRI. NIREESH MATHEW SRI. KIRAN SANGAPPA JAVALI Vs. THE JOINT SECRETARY TO THE GOVT.OF INDIA COFEPOSA UNIT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, CENTRAL ECONOMIC INTELLIGENCE BUREAU, 6TH FLOOR, &QUOT;B&QUOT; WING, JANPATH BHAWAN, JANPATH, NEW DELHI 110 001	February 15, 2017
FELIX VARGHESE Vs. JAYA SIVARAMAN	October 25, 2017
FEMALE HEALTH COMPANY UK PLC Vs. HLL LIFECARE LIMITED	February 20, 2017
FEMALE HEALTH COMPANY UK PLC. Vs. HLL LIFECARE LIMITED	July 7, 2017
FIDA FATHIMA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY	May 24, 2017
FIROZ BABU, S/O.K. SOOPI, Vs. CHERIYAMUNDAM GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY, CHERIYAMUNDAM, TIRUR TALUK, MALAPPURAM DISTRICT	February 3, 2017
FLEMINGO (DFS) PVT LTD Vs. ASSISTANT COMMISSIONER	October 16, 2017
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. UNION OF INDIA	August 22, 2017
FOOD CORPORATION OF INDIA Vs. PALLIKKAL ROLLER FLOUR MILLS (P) LTD. AND ANOTHER	July 18, 2017
FR A. JOHNSON Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, THIRUVANANTHAPURAM 695001 SPECIAL TAHSILDAR,L.A (GENERAL), THIRUVANANTHAPURAM) AND OTHER	July 20, 2017
FR JOSEPH ANTONY THEKKEMURIYIL Vs. VICE-CHANCELLOR, KANNUR UNIVERSITY	June 8, 2017
FR PAULOSE THOMAS Vs. SKARIA THOMAS	October 10, 2017
FR THOMAS Vs. STATE OF KERALA	January 23, 2017
FR. GEORGE PATTLATT Vs. JOSHY ABRAHAM	September 28, 2017
FRANCIS Vs. UNION OF INDIA	July 12, 2017
FRANCIS ASSISI K.X. @ AKHIL Vs. GEETHA STANLY AND OTHERS	December 15, 2017
FRANCIS BENNY, T.T ACCOUNTANT Vs. THE ERNAKULAM DISTRICT CO	October 13, 2017
FRANCIS P.A Vs. KERALA PUBLIC SERVICE COMMISSION	July 18, 2017
FREDDY @ ANTONY FRANCIS Vs. NISA W/O FREDDY @ ANTONY FRANCIS	February 6, 2017
FREDINENT EDWARD, S/O. EDWARD Vs. MARY EDWARD, W/O. B.C.EDWARD	November 10, 2017
G BHASI Vs. UNION OF INDIA	June 28, 2017
G DEENAMMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY	February 21, 2017
G MOHANAN Vs. SARASWATHY	July 4, 2017
G VASANTHAKUMARI Vs. ABITHA P AND ANOTHER	November 22, 2017
G. NANDAKUMAR Vs. REVENUE DIVISIONAL OFFICER	August 21, 2017
G. NATARAJA PILLAI Vs. BALAKRISHNA PILLAI S/O. GOPALAKRISHNA PILLAI OF KOTTARATHIL VEEDU	October 5, 2017
G. SADAVISAN NAIR, AGED 65 YEARS, S/O.C.V. GOPALAN NAIR, SARASWATHY MANDIRAM, PONAKAM MURI, THEKKEKARA VILLAGE, MAVELIKKARA, ALAPPUZHA DISTRICT Vs. A. RAJENDRAN NAIR, AGED 58 YEARS, S/O. ACHUTHAN PILLAI, PRANAVAM, HOUSE NO. 338, WARD NO. 19, PONAKAM MURI, THEKKEKARA VILLAGE, MAVELIKKARA, ALAPPUZHA DISTRICT	January 24, 2017
G. SASI Vs. MANAGING DIRECTOR	December 1, 2017
G. SASIDHARAN Vs. STATE OF KERALA TO BE	October 11, 2017
G. VINOD, HIGH SCHOOL ASSISTANT (ENGLISH) Vs. STATE OF KERALA	October 19, 2017
G.D. SINGLA Vs. MRS. ALICE MATHEW AND OTHERS	November 17, 2017
G.HARIKUMAR Vs. THE TRAVANCORE DEVASWOM BOARD	March 8, 2017
G.VIJAYAN PILLAI Vs. DISTRICT POLICE CHIEF	September 24, 2017
GALAXY HOMES PRIVATE LIMITED Vs. STATE OF KERALA	September 18, 2017
GALAXY HOMES PRIVATE LIMITED REPRESENTED BY ITS MA Vs. KOCHI MUNICIPAL CORPORATION	December 6, 2017
GANAPATHY, S. (DR.) Vs. STATE OF KERALA AND OTHERS	June 28, 2017
GANESH Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD BRANCH OFFICE	January 17, 2017
GANGADHARAN Vs. RAGHAVAN	July 10, 2017
GANGADHARAN NAIR S/O K NARAYANAN NAIR Vs. THURAVOOR GRAMA PANCHAYAT	January 10, 2017
GEETHA NAIR W/O LATE V. RAMAN NAIR Vs. KODUMBA GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY, KODUMBA, CHITTUR TALUK, PALAKKAD 678 551 AND OTHERS	April 6, 2017
GEETHA, W/O. RAJENDRAN Vs. THENKARA GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY, THENKARA, PALAKKAD	March 20, 2017
GEETHAMANI, AGED 55 YEARS, W/O. THACHATTU SANKARANKUTTY MENON, D/O. KAITHAKKATTU KARTHYAYANI AMMA, RESIDING AT CHITTUR VILLAGE, DESOM, CHITTUR TALUK, PALAKKAD DISTRICT. Vs. PREMAKUMARI, AGED 56 YEARS, D/O. KUNNAMPUZHATHU PARUKUTTY AMMA, VAILATHUR VILLAGE, DESOM, CHAVAKKAD TALUK 680506.	February 8, 2017
GEETHARANII AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS	October 13, 2017
GEN MACHINE ENGINEERS PVT LTD REPRESENTED BY ITS D Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY	July 20, 2017
GENERAL MANAGER Vs. P J SARAMMA & OTHERS	March 28, 2017
GENERAL MANAGER & INSPECTOR OF N.S.S. SCHOOLS Vs. STATE OF KERALA	June 1, 2017
GENERAL MANAGER, SOUTHERN RAILWAY Vs. S. RAHUMUDEEN	February 20, 2017
GENERAL SECRETARY, UNION BANK OF INDIA Vs. CHAIRMAN & MANAGING DIRECTOR, UNION BANK UNION	October 20, 2017
GENESIS INSTITUTE OF MEDICAL SCIENCE Vs. KANNUR MUNICIPAL CORPORATION	December 7, 2017
GEO Vs. STATE OF KERALA	April 10, 2017
GEO FOUNDATIONS & STRUCTURES PVT LTD Vs. SMART CITY (KOCHI) INFRASTRUCTURE PVT LTD	March 2, 2017
GEORGE Vs. ANNAKUTTY	August 31, 2017
GEORGE Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, CIVIL STATION, PALAKKAD 678 001 AND OTHERS	March 9, 2017
GEORGE Vs. VANNAPPURAM GRAMA PANCHAYAT	July 27, 2017
GEORGE Vs. STATE OF KERALA	December 18, 2017
GEORGE Vs. UNNI	August 23, 2017
GEORGE ANTONY Vs. GEOLOGIST	March 20, 2017
GEORGE JACOB Vs. POORAM MILLS KOODALAPAD	August 2, 2017
GEORGE JOSEPH Vs. FEDERAL BANK LTD.	December 18, 2017
GEORGE K.KURUVILA Vs. P.GOPINATH	November 16, 2017
GEORGE K.KURUVILA Vs. DR.P.GOPINATH	May 21, 2017
GEORGE K.M. AND OTHERS Vs. LALAN AND OTHERS	November 2, 2017
GEORGE M. C. Vs. K. T. NADESHAN	August 31, 2017
GEORGE MATHEW Vs. CHAIRMAN AND MANAGING DIRECTOR	September 14, 2017
GEORGE MATHEW Vs. ASSISTANT REGISTRAR	July 25, 2017
GEORGE ORTHODOX CHURCH Vs. P.K.KOSHI	August 16, 2017
GEORGE THOMAS PUTHENVEETIL Vs. UNION OF INDIA, REPRESENTED BY SECRETARY	November 30, 2017
GEORGE THOMAS PUTHENVEETTIL Vs. UNION OF INDIA AND OTHERS	June 12, 2017
GEORGE V. V. Vs. DISTRICT COLLECTOR, IDUKKI	July 4, 2017
GEORGE VARGHESE Vs. STATE OF KERALA	February 20, 2017
GEORGE VARGHESE Vs. LISSY BABU	August 23, 2017
GEORGE VATTUKULAM Vs. STATE OF KERALA	May 31, 2017
GEORGE VATTUKULAM Vs. STATE OF KERALA	December 7, 2017
GEORGE, S/O. ALEXANDER Vs. BINDUKUMARI, D/O. PHILOMINA	February 17, 2017
GEORGEKUTTY P P , S/O PAPPACHAN P C Vs. REGIONAL TRANSPORT AUTHORITY	February 21, 2017
GIGI CHERIAN Vs. STATE OF KERALA	November 27, 2017
GIGI CHERIAN Vs. STATE OF KERALA	August 21, 2017
GIGI JOHN CHERIAN Vs. SUSY JOHN AND ANOTHER	August 22, 2017
GIJIN @ GIJI Vs. STATE OF KERALA	October 23, 2017
GIJO GEORGE, S/O M J GEORGE Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR	February 1, 2017
GINUMON. T.R. Vs. JOHN POTHEN JOHN AND OTHERS	September 26, 2017
GIREESH Vs. STATE OF KERALA	January 4, 2017
GIRIJA K.V Vs. STATE OF KERALA	July 29, 2017
GIVIN C. BOBAN AND ANOTHER Vs. STATE OF KERALA AND OTHERS	November 10, 2017
GIVIN C.BOBAN Vs. STATE OF KERALA	April 11, 2017
GOPAKUMAR Vs. STATE OF KERALA	August 9, 2017
GOPAKUMAR Vs. CHANDRAN NAIR	January 13, 2017
GOPAKUMAR Vs. STATE OF KERALA	January 9, 2017
GOPAKUMAR N. Vs. STATE OF KERALA	June 19, 2017
GOPALAKRISHNA MARAR MEEENAKSHI MARASIAR Vs. COCHIN DEVASWOM BOARD	October 26, 2017
GOPALAKRISHNA PILLAI Vs. SYAM KUMAR	February 16, 2017
GOPALAN NAIR RADHAKRISHNAN NAIR Vs. RAJAMMA SUSEELAMMA	November 1, 2017
GOPALAN S/O PILLATTU CHERIA AYYAPPAN Vs. DEVAKI D/O PILLATU CHERIA AYYAPPAN	December 7, 2017
GOPALAN, C.K. AND ORS. Vs. MATHEW, M.G. AND ANR.	July 20, 2017
GOPALKRISHNAN NAIR Vs. VASUDEVAN NAIR	March 15, 2017
GOPIKA, S/O. R. GOPALAKRISHNA KAIMAL Vs. MANOJKUMAR, S/O. KUNJITHARAKAN @ KUNHAN MANNADIAR	June 13, 2017
GOPINATHAN S/O. KESHAVAN Vs. SECRETARY ANGADIPPURAM GRAMA PANCHAYTH AND OTHERS	February 1, 2017
GOURI MOHAN Vs. ASSISTANT SECRETARY	November 8, 2017
GOURI NARAYANAN AND ANOTHER Vs. STATE OF KERALA AND ANOTHER	November 8, 2017
GOURI P.NAIR Vs. PRINCIPAL SECRETARY TO GOVERNMENT	July 13, 2017
GOVERNMENT OF KERALA AND OTHERS Vs. PAUL	January 24, 2017
GOVINDAN EMBRANTHIRI Vs. SUJATHA	February 15, 2017
GOVINDAN NAIR S/O RAMAN PILLAI Vs. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK	February 8, 2017
GOVINDANNAIR, S/O RAMAN PILLAI Vs. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK	February 21, 2017
GRACE APPI AMMA Vs. DEVAKI AMMA KAMALAMMA	March 30, 2017
GRACY GEORGE Vs. REGIONAL CANCER CENTRE	August 25, 2017
GRACY GEORGE Vs. REGIONAL CANCER CENTRE	November 10, 2017
GUNASEKARAN S/O E MANNANGATTY Vs. FERTILIZERS & CHEMICALS TRAVANCORE LTD	August 25, 2017
GUNASEKHARAN R Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY	August 24, 2017
GURUDEV UDHAM Vs. COMMISSIONER OF CUSTOMS	July 10, 2017
GURUDEVAN ENTERPRISES REPRESENTED BY MANAGING PART Vs. T K BALAKRISHNAN	July 21, 2017
GURUVAYUR DEVASWOM Vs. DEPARTMENT OF REVENUE	December 6, 2017
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. STATE OF KERALA	October 17, 2017
HAFSA RAHMAN, T. Vs. STATE OF KERALA AND OTHERS	April 10, 2017
HAJARA Vs. SAJID	May 31, 2017
HAKKIMSHAH S/O.ABDUL RASHEED AND ORS. Vs. STATE OF KERALA AND ANR.	January 31, 2017
HALLAJ M Vs. STATE OF KERALA RE BY PUBLIC PROSECUTOR	August 30, 2017
HAMEED YAFFEE Vs. ALAPPUZHA MUGHAM PARIPALANA SANGAM	November 15, 2017
HAMSA S/O ABDUL KHADER Vs. STATE OF KERALA	December 15, 2017
HAMSA S/O. MOHAMMED Vs. JAMEELA D/O. ALAVI	August 31, 2017
HAMSAKKOYA S/O KUNJANBAVA Vs. STATE OF KERALA	January 20, 2017
HAMZA.P. Vs. CANARA BANK	November 15, 2017
HANEEFA Vs. PADMINI	August 26, 2017
HANEEFA @ MUHAMMED HANEEFA Vs. RAMZI SHARAFUDHEEN AND OTHERS	June 12, 2017
HANEEFA S/O ABOOBACKER Vs. PADMINI D/O KANARAN	December 6, 2017
HANEEFA S/O ALIKUTTY Vs. FISAL S/O KUHALAVI HAJI	October 10, 2017
HANEEFA. K.K. Vs. STATE OF KERALA	March 8, 2017
HANIFA KALANGATTU Vs. SHAISTA KHAN	February 2, 2017
HAREENDRANATH. S, S/O. SREERANGAN Vs. SUNDARAM BNP PARIBAS HOME FINANCE LTD	November 21, 2017
HAREES Vs. EXECUTIVE ENGINEER, P.W.D. N.H. DIVISION, KOLLAM	March 20, 2017
HARIDAS Vs. STATE OF KERALA REPRESENTED BY DGP HIGH COURT OF KERALA	November 14, 2017
HARIDASAN M. AND OTHER Vs. THE MANAGER, SABARI CHARITABLE TRUST SCHOOLS AND OTHERS	June 28, 2017
HARIDASAN S/O JANARDHANAN Vs. KRISHNA MINI D/O RAJAMMA	June 7, 2017
HARIHARAN Vs. DHANYA	February 20, 2017
HARIKRISHNAN NAIR Vs. STATE OF KERALA	November 14, 2017
HARIKUMAR Vs. TRAVANCORE DEVASWOM BOARD	March 31, 2017
HARILAL Vs. STATE OF KERALA REPRESENTED PUBLIC PROSECUTOR	September 14, 2017
HARINDRAN NAIR Vs. STATE OF KERALA	October 25, 2017
HARISHKUMAR Vs. LAKSHMI NARAYANAN	January 23, 2017
HARITHA HOMES Vs. COMMERCIAL TAX OFFICER (WC AND LT) DEPARTMENT OF COMMERCIAL TAXES	November 16, 2017
HARRIS Vs. SUB RAGISTRAR	March 22, 2017
HARSHAD Vs. STATE OF KERALA	August 21, 2017
HARSHAL, S/O NASAR Vs. STATE OF KERALA	November 10, 2017
HARSHAL, S/O.NASAR Vs. STATE OF KERALA	November 10, 2017
HASHIM Vs. NISA	July 12, 2017
HASHIM ABU NABEEL Vs. P.A.HAMZA	June 29, 2017
HASHIR S/O ABDUL HAMEED Vs. SHERMILY D/O RAFEEQUE	June 1, 2017
HASHISH Vs. STATE OF KERALA	January 30, 2017
HASSAINAR AZEEZ Vs. STATE OF KERALA	April 12, 2017
HASSAINAR MUSLIAR Vs. KODAKKADU NUSRATHUL ISLAM MAHALLU COMMITTEE, PALAKKAD	June 20, 2017
HDFC BANK LTD., FIRST FLOOR, CHOICE TOWERS, MANORAMA JUNCTION, KOCHI Vs. A.O. THOMAS, S/O. LATE OUSEPH, ANCHANDY HOUSE, ANNALLOR. P.O, (VIA) CHALAKUDY, PIN	January 24, 2017
HEERA CONSTRUCTION COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME CIRCLE -1(1)	December 27, 2017
HELEN BRITTO, W/O CYRIL BRITTO Vs. JESSY RASQUINHA W/O PETER RASQUINHA	February 2, 2017
HEMALATHA K.V., D/O. LATE KANNAN NAMBIAR Vs. TALIPARAMBA MUNICIPALITY, REPRESENTED BY ITS SECRETARY, OFFICE OF THE TALIPARAMBA MUNICIPALITY, TALIPARAMBA	March 14, 2017
HERBIN FERNANDEZ Vs. STATE OF KERALA REPRESENTED BY SPECIAL TAHSILDAR	July 11, 2017
HERCULES AUTOMOBILES INTERNATIONAL PRIVATE LTD. Vs. LEELA DHARMARATNAM	December 4, 2017
HERMAN DSOUZA Vs. PRADEEP	December 11, 2017
HIGH COURT OF KERALA AND OTHERS Vs. MOHANDAS, P.K. AND OTHERS	June 29, 2017
HIGH COURT OF KERALA Vs. MOHANDAS P.K	May 22, 2017
HILLURUDEEN Vs. LIJI BEEGAM	March 22, 2017
HILOOR MOHAMMED Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 11, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. ALL KERALA FEDERATION OF PETROLEUM TRADERS AND OTHERS	December 20, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BABY	January 10, 2017
HIRAN VENUGOPALAN Vs. INDIRA JYOTHI PRASAD	August 4, 2017
HIROSH JOSEPH Vs. TINA KALAYIL AND OTHERS	August 21, 2017
HIROSH JOSEPH Vs. TINA KALAYIL	February 18, 2017
HITECH LOGISTICS AND MARKETING PVT. LTD. Vs. K. VIJAYAKUMAR, VIJAY NIVAS, PUTHENPALLY, VARAPPUZHA	October 9, 2017
HMT OFFICERS ASSOCIATION Vs. CHAIRMAN & MANAGING DIRECTOR HMT LIMITED	March 23, 2017
HOLY CROSS HOSPITAL, REPRESENTED BY ITS ADMINISTRA Vs. E T SURESH, S/O THANKAPPAN	February 17, 2017
HORACE DANSEREAU Vs. ASST COMMISSIONER OF INCOME TAX	December 12, 2017
HOTEL ASTIYA GRANDE Vs. STATE OF KERALA	May 19, 2017
HOTEL DELIZA RESIDENCY (M/S.) Vs. STATE OF KERALA	August 9, 2017
HOTEL PARK RESIDENCY Vs. STATE OF KERALA	May 16, 2017
HOTEL SUDARSAN Vs. SUKESH	December 15, 2017
HOTEL TRIDENT Vs. ARIF SULTHAN	May 22, 2017
HOTEL VIRAD Vs. STATE OF KERALA	November 3, 2017
HOTEL ZODIAC IN MGT INTERNATIONAL Vs. STATE OF KERALA	May 12, 2017
HUNTSMAN INTERNATIONAL (INDIA) PVT LTD Vs. STATE OF KERALA THROUGH SECRETARY MINISTRY	April 12, 2017
HYMAVATHI, DAUGHTER OF LATE KOCUHAMMU AMMAAND Vs. AMBILI K	July 31, 2017
I. NIZAMUDHEEN S/O LATE ABDUL AZEEZ Vs. SECRETARY LOCAL SELF GOVERNMENT DEPT. GOVERNMENT SECRETARIAT TRIVANDRUM	January 25, 2017
I.P.SANJAY Vs. HASSAN KOYA K.	June 21, 2017
I.S. MAHESHKUMAR MENON Vs. LABOUR COURT	August 8, 2017
IATA AGENTS ASSOCIATION OF INDIA Vs. DIRECTOR GENERAL OF CIVIL AVIATION	June 9, 2017
IBRAHIM N K @ BABU @ IBRAI @ NJANDU IBRAI Vs. UNION OF INDIA	November 7, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY MUMBAI Vs. KUNJANNAMMA M	May 23, 2017
IGNATIOUS Vs. DOMINIC	July 7, 2017
IGNATIOUS Vs. DOMINIC	July 17, 2017
ILYAS S/O. MUHAMMED SHAJI Vs. THE DEPUTY COLLECTOR	July 20, 2017
IMPRESARIO EVENT MARKETING COMPANY PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. IMPRESARIO ENTERTAINMENT AND HOSPITALITY PVT LTD REPRESENTED BY ITS GENERAL MANAGER	July 19, 2017
IN THE MATTER OF DEVASWOM BOARDS SPECIAL REPORT NO 57 OF 2017-ENHANCEMENT OF THE HONORARIUM - SUO MOTU PROCEEDINGS INITIATED -REG Vs. TRAVANCORE DEVASWOM BOARD	September 19, 2017
INDIA CEMENTS LTD. Vs. SECRETARY	July 5, 2017
INDIA COFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD. AND ANOTHER Vs. STATE OF KERALA AND OTHERS	June 22, 2017
INDIA COFFEE BOARD WORKERS Vs. THE STATE OF KERALA	November 13, 2017
INDIAN COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. ANTONY.K.M	August 23, 2017
INDIAN COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD. Vs. ANTONY K. M.	September 20, 2017
INDIAN OIL CORPORATION LTD., ERNAKULAM Vs. K. M. JACOB	June 5, 2017
INDIAN RARE EARTHS LTD. Vs. STATE OF KERALA	October 11, 2017
INDIRA GANDHI MEMORIAL GENERAL MARKETING SOCIETY LTD. Vs. ROYS ABRAHAM	June 15, 2017
INDIRA R. PILLAI @ INDIRAMMA Vs. FEDERAL BANK LTD., KOTTARAKKARA BRANCH	November 1, 2017
INDU CHANDRAN Vs. KSEB, TVM	June 20, 2017
INDU D/O MOHANAN Vs. LATHEESH K P S/O K P CHANDRAN	October 17, 2017
INDUS MOTOR COMPANY PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 5, 2017
INLAND WATERWAYS AUTHORITY OF INDIA Vs. SECRETARY, THANNEERMUKKOM NORTH COIR VYAVASAYA	August 9, 2017
INLAND WATERWAYS AUTHORITY OF INDIA NATIONAL WATERWAY ROAD Vs. K.V. THOMAS IOB CONCORT O CASTLE, PANAMPILLY NAGAR, COCHIN	October 24, 2017
INTERNATIONAL NUT ALLIANCE LLC Vs. BINU JOHN	July 6, 2017
INTERNATIONAL NUT ALLIANCE LLC Vs. BINU JOHN	November 20, 2017
IQBAL Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	September 26, 2017
IQBAL S/O.HAMZA AND ORS. Vs. NUSAIBA PARIPARAMBATH D/O.LATE MUHAMMEDKUTTY AND ANR.	February 1, 2017
IRFAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA	April 18, 2017
IRSHAD K Vs. THE STATE OF KERALA	October 31, 2017
ISAC KOSHY, S/O. LATE T.G. KOSHY THAZHETHIL AND OTHER Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR THIRUVANANTHAPURAM	July 19, 2017
ISLAMIC CULTURAL AND EDUCATIONAL TRUST Vs. KERALA STATE WAKF BOARD REPRESENTED BY ITS SECRETARY	October 10, 2017
ISMAIL Vs. SAKKEER HUSSAIN	April 12, 2017
ISMAIL ABDUL REHIMAN Vs. STATE OF KERALA	August 27, 2017
ISMAIL AND OTHERS Vs. PATTAMBI MUNICIPALITY AND ANOTHERS	December 18, 2017
ISMAIL HAJEE ESSA TRUST Vs. MUSLIM EDUCATIONAL SOCIETY	February 21, 2017
ISMAYIL P.P. Vs. DIRECTOR GENERAL OF PRISONS (KERALA), PRISONS HEAD QUARTERS, POOJAPPURA, THIRUVANANTHAPURAM	October 11, 2017
ISWARAN S/O. NARAYANAN Vs. NEW INDIA ASSURANCE CO. LTD. NADAKKAVU	September 25, 2017
J & B TRANSPORTS KIDANGOOR Vs. STATE OF KERALA	October 27, 2017
J.S. JAYACHANDRAN Vs. TEMPLE ADVISORY COMMITTEE	February 10, 2017
J.V.GOLD Vs. STATE OF KERALA	November 14, 2017
JACKSON P.F. Vs. THE ORIENTAL BANK OF COMMERCE	December 30, 2017
JACOB @ CHACKACHAN Vs. ST. PETERS CHURCH KUMBALANGHI, REPRESENTED BY ITS PARISH PRIEST, RESIDING AT PAROCHIAL HOUSE, ST. PETERS CHURCH, KUMBALANGHI P.O., KOCHI	July 19, 2017
JACOB G.T. AND OTHERS Vs. RAVINDRAN AND OTHERS	August 10, 2017
JACOB GEORGE Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE, THIRUVANANTHAPURAM	April 6, 2017
JACOB KURUVILA Vs. BABU JOSEPH	July 5, 2017
JACOB MATHEW Vs. M/S. P. T. C. BUILDERS	October 27, 2017
JACOB MATHEW Vs. THE SUB INSPECTOR OF POLICE	November 18, 2017
JACOB MATHEW KARIMKUTTIYIL Vs. ANGADI SERVICE CO-OPERATIVE BANK LTD	August 23, 2017
JACOB MATHEW, S/O MATHAI Vs. SULTHAN HASSAN SHEREEF S/O A M S IBRAHIM	May 29, 2017
JACOB SEBASTIAN Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION	December 19, 2017
JACOB SEBASTIAN Vs. THE STATE CO-OPERATIVE ELECTION ...	November 24, 2017
JACOB V. ELIAS AND OTHERS Vs. VALSALA AMMA AND OTHERS	August 21, 2017
JAFAR K T Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY	February 1, 2017
JAFAR KAMBATH Vs. HASSAN MUHAMMED	January 23, 2017
JAFFER KUTHUPARAKKAT Vs. SECRETARY, THENNALA SERVICE CO	July 12, 2017
JAGAL, S/O. P.J. MARKOSE Vs. STATE OF KERALA	August 18, 2017
JAGATHAMMA KRISHNAN Vs. TRAVANCORE SUGARS AND CHEMICALS LIMITED	July 12, 2017
JAGDEV DAMODARAN Vs. DEPUTY COMMISSIONER OF CUSTOMS	February 10, 2017
JAHIDUL HUCK Vs. STATE OF KERALA	December 7, 2017
JAIDAS, AGED 55 YEARS, S/O.FRANCIS, KULAMBRATH HOUSE, VARAYIDAM, THRISSUR DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	January 12, 2017
JAINEESH T.J. @ VARGHEESH Vs. HARSHA PAUL @ ELIZABATH	November 20, 2017
JAISON Vs. RASNA	June 9, 2017
JAISON K.K Vs. DISTRICT GEOLOGIST AND ORS.	February 17, 2017
JAISON K.SANI Vs. RASNA	February 16, 2017
JALAJA GOPAN Vs. THE JOINT REGISTRAR	October 25, 2017
JAMALUDHEEN S/O ABDURAHIMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	July 14, 2017
JAMEELA Vs. STATION HEAD LIVESTOCK RESEARCH STATION	December 19, 2017
JAMEELA B B Vs. KOZHIKODE MUNICIPAL CORPORATION	August 18, 2017
JAMES Vs. DIRECTOR OF PORTS	April 7, 2017
JAMES K GEORGE Vs. THRESSIAMMA JAMES	September 25, 2017
JAMES M J @ CHACKO, S/O CHACKO Vs. CHIRAMMA JAMES, W/O JAMES	December 12, 2017
JAMES P JOSEPH Vs. P J JOSEPH @ JOY	August 9, 2017
JAMESKUTTY JACOB Vs. K P THRESSIYAMMA	January 24, 2017
JAMSHEENA Vs. NAUSHAD	November 7, 2017
JANAKAMMA AND OTHERS Vs. ELOOR MUNICIPALITY, REP. BY ITS SECRETARY, UDHOYAGAMANDAL P.O., KALAMASSERY, ERNAKULAM DISTRICT	November 17, 2017
JANAKI AMMA AND OTHERS Vs. SMITHA @ DEVAKI AND OTHERS	June 8, 2017
JANARDHANAN Vs. MAINTENANCE TRIBUNAL APPELLATE AUTHORITY & DISTRICT COLLECTOR, PATHANAMTHITTA	September 27, 2017
JANARDHANAN PILLAI Vs. PONNAMMA	April 4, 2017
JANCY M.T., W/O BABY P.P., KOODAPPUZHA, ARATTUKADAVU (VIA), CHALAKKUDY Vs. STATE OF KERALA	October 5, 2017
JANCY PHILIP, D/O LATE PAPPACHAN PHILIP Vs. BIJU PAUL	April 3, 2017
JANE CHAKUPRAKAL Vs. MAX GEORGE	February 2, 2017
JASMINE ALEX Vs. STATE OF KERALA REPRESENTED BY SECRETARY	August 17, 2017
JASNA P D/O MOOSA KOYA Vs. ABBAS	October 10, 2017
JAYACHANDRAKUMAR K L , S/O LAKSHMANAN Vs. KERALA PUBLIC SERVICE COMMISSION	February 3, 2017
JAYACHANDRAN KOOZHOTH Vs. LASITHA KRISHNAN	September 20, 2017
JAYAKRISHNAN N K , LAB ASSISTANT, SREE SANKARA VID Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER	June 12, 2017
JAYAKUMAR Vs. VARKEY	June 22, 2017
JAYAKUMAR Vs. THE EXCISE COMMISSIONER	October 3, 2017
JAYAKUMAR Vs. RAJENDRAN PILLAI AND OTHERS	May 22, 2017
JAYAKUMAR Vs. DISTRICT COLLECTOR	May 29, 2017
JAYALAKSHMI Vs. PADMINIDEVI	August 7, 2017
JAYAN Vs. MURALEEDHARAN AND OTHERS	November 21, 2017
JAYAN Vs. MURALEEDHARAN	August 14, 2017
JAYAN S/O PONNU Vs. SUJA	April 3, 2017
JAYANATH Vs. V.K. SHANAVAS AND OTHERS	August 10, 2017
JAYAPALAN S/O KRISHNANKUTTY Vs. NISHA D/O SUKUMARAN	March 8, 2017
JAYAPRAKASH B Vs. BINDHU S	July 4, 2017
JAYARAJ P.S. Vs. DISTRICT COLLECTOR, CIVIL STATION, THRIKKAKKARA, ERNAKULAM	April 7, 2017
JAYARAJAN Vs. SUBHA RESIDING AT SREEPADAM, MAMATHA NAGAR, KAZHAKUTTOM	August 29, 2017
JAYARAM D Vs. V K ANTONY	March 13, 2017
JAYASREE BHAT SREEKANTH BHAT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 12, 2017
JAYASREE RAJAN Vs. ERAMALA GRAMA PANCHAYATH ORKATTERI. P.O., KOZHIKODE, PIN	February 21, 2017
JAYASREE S., 3A, 3RD FLOOR, ACCORD BUILDERS, KRISHNA KUDI Vs. STATE OF KERALA	October 3, 2017
JAYASREE.T Vs. STATE OF KERALA	August 8, 2017
JAYATHILAKAN Vs. BALAKRISHNAN	November 8, 2017
JAYAVARMA, K. Vs. STATE OF CO-OPERATIVE ELECTION COMMISSION AND OTHERS	March 2, 2017
JEBI I CHERIAN Vs. BIJU ISAC	August 21, 2017
JEE G Vs. STATE OF KERALA	August 23, 2017
JENSON MATHEW Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	December 1, 2017
JESSIE RAJU Vs. COMMUNIST PARTY OF INDIA	June 28, 2017
JESSY JOSE W/O LATE P J JOSE Vs. LOCAL LEVEL COMMITTEE CONSTITUTED	November 29, 2017
JESSY JOSEPH Vs. UNION OF INDIA	November 17, 2017
JESSY JOSEPH Vs. STATE OF KERALA	July 20, 2017
JESSY MATHEWS Vs. COMMERICAL TAX OFFICER	March 9, 2017
JESTINE Vs. STATE OF KERALA	January 3, 2017
JIBU MATHEW THARAKAN AND OTHERS Vs. RENILA NINAN	May 31, 2017
JIBU MATHEW THARAKAN S/O G MATHEW THARAKAN Vs. RENILA NINAN D/O NINAN C K	May 31, 2017
JIJI SAJEEV Vs. SECRETARY	March 23, 2017
JIJI SAJEEV Vs. SECRETARY	February 8, 2017
JIJO Vs. THE REGIONAL TRANSPORT AUTHORITY ERNAKULAM	August 2, 2017
JIJU Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLI	July 28, 2017
JIJU T MATHEW Vs. ANNAMMA JOSHUA	June 15, 2017
JIKSY JOSE CHOONDAL Vs. STATE OF KERALA	June 28, 2017
JIL Vs. STATE OF KERALA	February 7, 2017
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYATH	February 13, 2017
JINJU RAM P M Vs. SABU M V	February 2, 2017
JINTO JOHN Vs. V.J. LINTO AND OTHERS	July 17, 2017
JINU Vs. STATE OF KERALA	June 7, 2017
JISHA JICKSON Vs. STATE OF KERALA	August 21, 2017
JISHA N. Vs. MANOJ K.S.	August 16, 2017
JISHA, D/O. KUTTI, KARUVOTH HOUSE Vs. SATHYAN, S/O. KUNHIRAMAN, PARAMBATH HOUSE, MANDARATHOOR, AMSOM DESOM	May 30, 2017
JISHAL M.P. Vs. DISTRICT POLICE CHIEF, MALAPPURAM, PIN. 676505 AND OTHERS	October 17, 2017
JITHEESH. P.K., S/O. P.K. RAJAN, SENIOR CLERK, MANANTHAVADY FARMERS SERVICE CO Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF CO	October 6, 2017
JOB G. OOMMEN Vs. M/S. AHCOM SARL GALERIE DU GRAND LARGE	October 25, 2017
JOBY P D Vs. DISTRICT COLLECTOR PALAKKAD DISTRICT	February 8, 2017
JOBY P.D. Vs. DISTRICT COLLECTOR PALAKKAD DISTRICT-678001	March 16, 2017
JOHN Vs. ASST. PROVIDENT FUND COMMISSIONER	June 30, 2017
JOHN Vs. VARGHESE	March 10, 2017
JOHN JACOB, PROPRIETOR Vs. ASSISTANT COMMISSIONER, KVAT, COMMERCIAL TAXES SPECIAL CIRCLE, KOTTAYAM	November 10, 2017
JOHN K. JACOB Vs. CELINAMMA, D/O. JOSEPH, PUTHUPARAMBIL HOUSE, KOONAMTHANAM, CHEERANCHIRA P.O.,CHANGANACHERRY, KOTTAYAM	October 3, 2017
JOHN K. PHILIP Vs. TREASURY OFFICER, KUMBANAD	July 3, 2017
JOHN M. K. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	June 3, 2017
JOHN MATHEW Vs. VILLAGE OFFICER	July 26, 2017
JOHN MATHEW S/O K M J0HN Vs. VILLAGE OFFICER MYLAPRA	November 27, 2017
JOHN N.V Vs. O.V. JOHNY AND OTHERS	June 5, 2017
JOHN P.VETTICHIRA Vs. DLF SOUTHERN TOWNS PRIVATE LIMITED	October 13, 2017
JOHN SANTHYAVU, S/O LATE SANTHYAVU Vs. JOSEPH CHACKOLA	June 22, 2017
JOHNSON Vs. REGISTRAROF BIRTHS AND DEATHS	January 4, 2017
JOHNSON Vs. FOOD INSPECTOR	December 7, 2017
JOHNSON Vs. STATE OF KERALA	September 18, 2017
JOHNY Vs. STATE OF KERALA	December 4, 2017
JOICY Vs. STATE OF KERALA	November 22, 2017
JOINT COMMISSIONER OF INCOME TAX Vs. GRIHALAKSHMI PRODUCTIONS	September 22, 2017
JOJIN Vs. STATE OF KERALA	August 4, 2017
JOJO Vs. ANNIE AND OTHERS	August 1, 2017
JOLLY JACOB W/O. C.V. JACOB Vs. CHAIR PERSON, MUNICIPAL COUNCIL, TANUR MUNICIPALITY, MALAPPURAM DISTRICT	March 2, 2017
JOMON Vs. STATE OF KERALA	August 22, 2017
JOSCO AGENCIES Vs. K.P. SHUKKOOR	July 25, 2017
JOSE Vs. PATHROSE	March 10, 2017
JOSE Vs. UNION TERRITORY OF LAKSHADWEEP	July 28, 2017
JOSE Vs. THE EMPLOYEES STATE INSURANCE CORPORATION	July 14, 2017
JOSE Vs. THE EMPLOYEES STATE INSURANCE CORPORATION	July 11, 2017
JOSE Vs. THE STATE OF KERALA	February 22, 2017
JOSE CHACKO Vs. STATE OF KERALA	May 31, 2017
JOSE JOSEPH Vs. VIJAYA KAMATH AND OTHERS	April 4, 2017
JOSE JOSEPH Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT	August 8, 2017
JOSE JOSEPH @ SOJAN AND OTHER Vs. TELSHA	January 27, 2017
JOSE MATHEW S/O MATHEW Vs. BINDHU D/O JOSEPH	May 30, 2017
JOSE MATHEW, S/O. MATHEW Vs. BINDHU, D/O. JOSEPH, PARAMBIL HOUSE, MANKUVA	May 30, 2017
JOSE N V Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY	November 3, 2017
JOSE P. O. Vs. XAVIER AND ANOTHER	June 20, 2017
JOSE PADINJARAYIL Vs. THODUPUZHA VINJANAMATHA CATHOLIC CHURCH	April 3, 2017
JOSE THOMAS Vs. SUNNY JOSEPH	November 10, 2017
JOSE, S/O JOSEPH Vs. STATE OF KERALA	July 4, 2017
JOSE, S/O.DEVASSY, THEKKEKARA HOUSE, MADATHUMPADI VILLAGE AND DESOM, KODUNGALLUR TALUK Vs. RAGI D/O. EDATTUKARAN JOSE	June 29, 2017
JOSEPH Vs. STATE OF KERALA	October 27, 2017
JOSEPH Vs. STATE OF KERALA	December 12, 2017
JOSEPH Vs. STATE OF KERALA	July 12, 2017
JOSEPH @ JOSE Vs. TOJO	February 6, 2017
JOSEPH @ NOBY JOSEPH MATHEW Vs. MARIAM @ JYOTHI POIKAYIL JOSE	February 20, 2017
JOSEPH DECRUZ Vs. STATE OF KERALA	March 3, 2017
JOSEPH DIDAKOSE, K.G. Vs. CHAIRMAN, COCHIN PORT TRUST AND ANOTHER	April 11, 2017
JOSEPH GEORGE Vs. STATE OF KERALA	July 6, 2017
JOSEPH JOHN Vs. REJEENA	May 22, 2017
JOSEPH K. U. Vs. BAR COUNCIL OF KERALA	October 4, 2017
JOSEPH SHINE Vs. CHIEF MINISTER OF KERALA	May 31, 2017
JOSEPH VARGHESE JINSON.K. Vs. SECRETARY KERALA PUBLIC SERVICE COMMISSION	June 8, 2017
JOSEPH VATTAMATTOM, S/O K J VARKEY Vs. SECRETARY, CHENGAMANAD GRAMA PANCHAYATH	June 30, 2017
JOSEPH VELUPUZHAKKAL Vs. STATE OF KERALA	October 24, 2017
JOSHY A.CHEMBARATHY Vs. MANNANCHERRY GRAMA PANCHAYATH	August 24, 2017
JOSSEY RAPHEAL Vs. KERALA STATE ELECTRICITY BOARD	November 16, 2017
JOSSY KATTAKKAYAM, S/O. LATE ABRAHAM Vs. ANIT CYRIAC, D/O. CYRIAC AND OTHER	July 28, 2017
JOSSY VARGHESE Vs. STATE OF KERALA	December 14, 2017
JOSY SAIMON AND OTHERS Vs. KANNUR UNIVERSITY AND OTHERS	March 29, 2017
JOY @ SEBASTIAN S/O AUGUSTHY Vs. CONSUMER DISPUTES REDRESSAL FORUM	November 30, 2017
JOY ALUKKAS INDIA PRIVATE LIMITED, REP BY ITS AUTH Vs. STATE OF KERALA, REP BY SECRETARY TO GOVERNMENT	August 9, 2017
JOY C.A Vs. REGIONAL TRANSPORT AUTHORITY	August 2, 2017
JOY JOSEPH S/O. JOSEPH Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THRIUVANANTHAPURAM DISTRICT	January 16, 2017
JOY K.V. Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI	October 24, 2017
JOY SCARIA S/O. SCARIA Vs. THE MEENACHIL GRAMA PANCHAYATH COMMITTEE	June 23, 2017
JOY VARGHESE Vs. STATE OF KERALA	February 6, 2017
JT.DIRECTOR Vs. THE SECRETARY	August 21, 2017
JUSTIN Vs. STATE OF KERALA	February 23, 2017
JUSTIN C K Vs. SEALAND TIMBERS	July 6, 2017
JYOTHISH L S Vs. STATE OF KERALA	January 20, 2017
JYOTSANA CHAUDHARY W/O DILAWER SINGH BASRAON Vs. JYOTSANA CHAUDHARY W/O DILAWER SINGH BASRAON	July 19, 2017
K A ABDUL GAFOOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY	December 8, 2017
K A KUTTAPPAN S/O K ANDI Vs. MANAGER CANARA BANK SREE PADMA AUDITORIUM	March 1, 2017
K ABDUL BASHEER KAPUR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	January 5, 2017
K ABDUL RAHIMAN Vs. SECRETARY TO GOVERNMENT	September 20, 2017
K ABY S/O KAMALASANAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	October 17, 2017
K C ANTONY Vs. STATE OF KERALA	November 6, 2017
K DEVAN S/O RAMAN Vs. RAGHAVAN S/O CHUNGATH KONTHUNNI	March 17, 2017
K G LATHIKA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT	March 1, 2017
K GIREESH S/O V KRISHNAN Vs. STATE OF KERALA	November 22, 2017
K I XAVIER Vs. STATE OF KERALA REPRESENTED BY SECRETARY	February 9, 2017
K J JOBY Vs. BHARATH PETROLEUM CORPORATION LIMITED	August 25, 2017
K J RONICHAN, S/O JOSEPH Vs. STATE OF KERALA	December 15, 2017
K J SHAJI Vs. THODUPUZHA PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD AND ANOTHER	August 8, 2017
K J THOMAS Vs. STATE REPRESENTED BY DIVISIONAL FOREST OFFICER	June 2, 2017
K JAYAPRAKASH S/O RAMAKRISHNA GUPTHAN Vs. STATE OF KERALA	May 19, 2017
K JOHN UKKEN Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY	March 24, 2017
K K DENESAN Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETAR	September 22, 2017
K K GOPINATHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	April 12, 2017
K K GOVINDAN Vs. K G PREMSANKAR	February 28, 2017
K K JOY Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD (KSIDC) REPRESENTED BY ITS ASST GENERAL MANAGER & HEAD (LEGAL)	July 10, 2017
K K MOHANAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	October 4, 2017
K K SADANANDAN, S/O K SUKUMARAN Vs. MANAGING DIRECTOR, KERALA STATE CO-OP	March 1, 2017
K KUTAGUPTAN Vs. CANARA BANK	December 6, 2017
K M PREM RAJ Vs. JAYAVATHY SWAMINATHAN	March 1, 2017
K MOIDEENKUTTY HAJI Vs. STATE OF KERALA	August 10, 2017
K N MOHANAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY	April 3, 2017
K N VIJAYAN Vs. CIRCLE INSPECTOR OF POLICE	August 10, 2017
K NARAYANAN Vs. R RADAHAKRISHNAN	December 20, 2017
K P AHAMMEDKUTTY Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY	August 10, 2017
K P EASY Vs. P G PETER	August 22, 2017
K P HARILAL S/O LATE PAPUTTY Vs. STATE OF KERALA	July 12, 2017
K P JOHNY Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE	August 17, 2017
K P NOUFAL Vs. STATE OF KERALA REPRESENTED BY SECRETARY	February 7, 2017
K P THANKACHAN Vs. POWER GRID CORPORATION OF INDIA LTD REP BY DEPUTY GENERAL MANAGER	March 7, 2017
K PONNAPPAN Vs. G CHAKRAPANI	March 24, 2017
K PRADEEPKUMAR S/O KARUNAKARAN NAIR Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	April 12, 2017
K PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY	November 28, 2017
K R MOHANAN NAIR S/O N RAMAN NAIR Vs. MAJU MATHEW PULICKAL S/O THOMAS MATHEW	June 12, 2017
K R NATESAN Vs. LIFE INSURANCE CORPORATION OF INDIA	September 26, 2017
K R SURENDRAN Vs. REGIONAL TRANSPORT AUTHORITY	November 10, 2017
K R SURESHKUMAR Vs. STATE OF KERALA	October 27, 2017
K R USHA, W/O RAMANAN Vs. STATE OF KERALA	June 5, 2017
K RENUKA W/O SURESH BABU Vs. SREE GOKULAM CHIT & FINANCE COMPANY PVT LTD	November 8, 2017
K S ANILKUMAR Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-B	June 29, 2017
K S JAYIN, S/O K C SKARIA Vs. KERALA STATE ELECTRICITY BOARD	April 5, 2017
K S MAYA DEVI Vs. DEPUTY GENERAL MANAGER, STATE BANK OF TRAVANCORE	July 18, 2017
K S SHAJAHAN S/O K K SHERIEF Vs. GIJI JOSE W/O JAISON	October 10, 2017
K SARASWATHI AMMA, W/O UNNI NAIR Vs. MAINTENANCE TRIBUNAL THIRUVANANTHAPURAM	November 28, 2017
K SURENDRAN Vs. CHANDRAN P GUPTHA	April 12, 2017
K T ASYAUMMA Vs. K T FOUSIYA	June 19, 2017
K T THOMAS S/O LATE K V THOMAS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 18, 2017
K THANKAM Vs. SUB INSPECTOR OF POLICE NADAKKAVU POLICE STATION	December 19, 2017
K V ABDUL AZEEZ Vs. COMMISSIONER OF INCOME TAX	December 18, 2017
K V JOSEPH & SONS PRIVATE LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT	February 10, 2017
K V VASU Vs. STATE OF KERALA	April 5, 2017
K VIJAYALAKSHMI Vs. ALUMPARAMBIL USHA	June 29, 2017
K. ABDUL RAHIMAN Vs. SECRETARY TO GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT, SECRETARIAT, TRIVANDRUM AND ANOTHER	September 20, 2017
K. BABU Vs. STATE OF KERALA	February 23, 2017
K. BABURAJ Vs. STATE OF KERALA	November 8, 2017
K. BHARATHAN Vs. ABOOBACKERM AND OTHERS	August 21, 2017
K. CHERUNNI Vs. K. NALINI	September 27, 2017
K. JAYAREKHA, D/O. KUNICHEERE SOUMINI Vs. MANOJKUMAR K.V., S/O. LATE KUNHAPPA. K.V	July 12, 2017
K. NARAYANABHAT Vs. STATE OF KERALA	October 13, 2017
K. PADMAKUMAR Vs. STATE OF KERALA	December 7, 2017
K. RAGHAVAN @ RAGHU S/O. KORAGA VELICHAPPATA, KATAMANA VEEDU Vs. THE S.H.O. BADIADKA POLICE STATION, IN CRIME NO. 279/2002 AND OTHERS	December 21, 2017
K. RAJAN Vs. DEVAKI	April 7, 2017
K. SAMBU EMBRANDHIRI AND OTHERS Vs. KODUMADU MOOKAMBIKA ANTHARJANAM	March 7, 2017
K. SIRAJUDEEN Vs. DISTRICT COLLECTOR COLLECTORATE (PO), PALAKKAD	February 28, 2017
K. SUDHAKARA SHENOY Vs. STATE OF KERALA	January 25, 2017
K. SURENDRAN Vs. ILLATH KUZHIYIL KUNJIKRISHNA KURUP	April 11, 2017
K. SURENDRAN PURAMERI KOVILAKAM VETTAKORUMAKAN Vs. ILLATH KUZHIYIL KUNJIKRISHNA KURUP, S/O. KELAPPAN, PUTHUPANAM P.O.	October 13, 2017
K.A. BABU Vs. STATE OF KERALA	August 24, 2017
K.A. JOSEPH, S/O. K.R. ANTONY (LATE) Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM	March 13, 2017
K.A. KOCHU MAKKAR Vs. DISTRICT COLLECTOR, ERNAKULAM AND OTHERS	January 11, 2017
K.A.ABDUL NAZEER Vs. RAMLATH	May 25, 2017
K.ABOOBACKER Vs. STATE OF KERALA	December 26, 2017
K.B.SREEVALSAKUMAR Vs. P.PREMKUMAR	January 6, 2017
K.BASANT KUMAR Vs. MANGALAKSHMI SIVARAMAN	June 1, 2017
K.BEENA Vs. STATE OF KERALA	February 7, 2017
K.C. ALIKUNHI HAJEE Vs. P.K. DEVADAS LAL AND OTHERS	August 16, 2017
K.C. AUGUSTINE, S/O. CHACKO Vs. P.N. RAJASEKHARAN	June 9, 2017
K.C. BABU Vs. SOPHIYAMMA CHERIAN	August 8, 2017
K.C. BINDU, D/O. CHOYIKUTTY, &QUOT;SREETHILAKAM&QUOT;, 3/753, THIKKODI AMSOM, PALOOR DESOM, KOYILANDY TALUK Vs. LEELA KOLLANDI (DIED), W/O. VANNANKANDY RAGHAVAN VYDIAR, DUTH COMPOUND, 1ST FLOOR, MANKAVU, VALAYANAD AMSOM AND DESOM, KOZHIKODE TALUK	March 7, 2017
K.C. GEORGE, S/O. K.V. CHACKO Vs. DISTRICT COLLECTOR, COLLECTORATE, IDUKKI	March 6, 2017
K.C. KURUVILLA S/O CHANDY KUZHIMALAYIL Vs. RUBY DISILVA	July 26, 2017
K.C. NINAN Vs. STATE OF KERALA	May 24, 2017
K.C.ANTONY Vs. STATE OF KERALA	June 22, 2017
K.C.FIROS Vs. SUDHA SUNDARESHAN	December 8, 2017
K.D.GEORGE Vs. GREATER COCHIN DEVELOPMENT AUTHORITY	March 14, 2017
K.E.RAJAN Vs. MAJOR ARCHBISHOP CATHOLICOS	May 26, 2017
K.G.VISWAPPAN Vs. UNION OF INDIA	November 21, 2017
K.J. THOMAS, S/O. K.O. JOSEPH Vs. STATE BANK OF INDIA, REPRESENTED BY ITS MANAGER, STRESSED ASSETS RECOVERY BRANCH, MG ROAD, ERNAKULAM	July 17, 2017
K.JAYAVARMA Vs. STATECO-OPERATIVE ELECTION COMMISSION	March 2, 2017
K.K. ABDUL NASAR Vs. CHOMBAKKAD KUNHAMU HAJI	November 7, 2017
K.K. MOHANDAS Vs. DEPUTY DIRECTOR OF PANCHAYAT, OFFICE OF THE DEPUTY DIRECTOR, KANNUR	April 5, 2017
K.K. MOHANDAS (EXPIRED) AND OTHERS Vs. V.K. DEVASSYKUTTY (EXPIRED) AND OTHERS	August 18, 2017
K.K. VIJAYAN Vs. BSNL AND OTHERS	September 15, 2017
K.K. VIKRAMAN PROPRIETOR Vs. INTELLIGENCE OFFICER, ERNAKULAM SQUAD NO.III, COMMERCIAL TAXES, ERNAKULAM	July 4, 2017
K.K.ABDUL KAREEM Vs. K.S.E.B	February 8, 2017
K.K.MATHEW Vs. UNION OF INDIA	September 27, 2017
K.K.MINI W/O. K.P.SHIBULAL Vs. THE DISTRICT PROJECT OFFICER	June 28, 2017
K.L. FRANCIS Vs. STATE OF KERALA DISTRICT COLLECTOR, THRISSUR DT. AND OTHER	August 18, 2017
K.M. EAPEN PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL OFFICE, KOTTAYAM	November 9, 2017
K.M. JOHNY Vs. P.N. SUKUMARAPILLAI	October 25, 2017
K.M. MANNUL Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS	July 28, 2017
K.M. NIZAR, S/O. K.P. MOHAMMED KUNJU AND OTHER Vs. SULFATH, D/O. ABDOLKHADER	August 8, 2017
K.M. SALIM Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT, (CHAIRMAN STANDING EMPOWERED COMMITTEE FOR THE WORK PMGSY PACKAGE NO.KR 09	December 11, 2017
K.M. THOMAS S/O MATHEW Vs. C.A. NAZAR	May 30, 2017
K.N. HARIDASAN AGED 64 YEARS, S/O. NARAYANAN, RECORD KEEPER (RETIRED), STATE BANK OF TRAVANCORE, OTHERA BRANCH, THIRUVALLA, RESIDING AT &QUOT;SARUS&QUOT;, VENPALA P.O., THIRUVALLA Vs. THE STATE BANK OF TRAVANCORE, HEAD OFFICE, POOJAPURA, THIRUVANANTHAPURAM	March 23, 2017
K.N. PUSHPAVALLY KANNADANPARAMBIL HOUSE, ERUVELIPRA, THIRUVALLA AND OTHERS Vs. STATE OF KERALA	October 9, 2017
K.N. SURYANARAYANAN Vs. THE ASSISTANT EXECUTIVE ENGINEER	April 10, 2017
K.N. UNNIKRISHNAN Vs. K.L.M. CHITS SYNDICATE	June 19, 2017
K.N.MOHANAN Vs. STATE OF KERALA	February 15, 2017
K.O. VARGHESE Vs. STATE OF KERALA, REP. BY THE SECRETARY TO THE GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS	June 30, 2017
K.P. ANIL RAJAGOPAL, Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM	October 3, 2017
K.P. JOY, S/O. LATE K.P. POULO, AGED 57 YEARS, MANAGING DIRECTOR, M/S. A Vs. GOVERNMENT OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF TAXES, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	March 9, 2017
K.P. KUNJAN Vs. THE SENIOR MANAGER (REVENUE RECOVERY), KERALA STATE FINANCIAL ENTERPRISES LTD.	April 6, 2017
K.P. PRADEEP KUMAR, S/O SREEDHARAN NAIR Vs. C.K. SASIDHARAN, S/O LATE A.A. KRISHNAN	October 23, 2017
K.P. SHIBU Vs. P. RAJAMMAL	June 29, 2017
K.P. SREEDHARAN S/O. ANANDAN Vs. KATTIL PUTHIYA VEETTIL CHANDRI D/O.CHATHU	January 11, 2017
K.P.GIRISH Vs. THRISSUR GOVERNMENT MEDICAL COLLEGE EMPLOYEES CO-OPERATIVE SOCIETY	October 7, 2017
K.P.JOHNY Vs. THE GENERAL MANAGER	March 20, 2017
K.P.RAJAN Vs. AYISHA	August 25, 2017
K.R. KOCHU KRISHNAN Vs. SUB INSPECTOR OF POLICE, MANNARKKAD POLICE STATION, MANNARKAD, AND OTHERS	September 18, 2017
K.R.RAJESH KUMAR Vs. INSPECTOR OF POSTS	August 9, 2017
K.R.RAMAKRISHNAN S/O. KURUMBAN KANDATH RAVUNNY Vs. MANAGER, COURT OF ENQUIRY COMMISSIONER	June 20, 2017
K.RAMACHANDRAN PILLAI Vs. INDIAN OIL CORPORATION LTD	July 6, 2017
K.RAMESH Vs. P.K.MOIDEEN KOYA	July 18, 2017
K.S.MUHAMMED ROSHAN Vs. STATE OF KERALA	May 23, 2017
K.S.SHINUMOL Vs. STATE OF KERALA	June 1, 2017
K.SASI Vs. THANKAMANI	February 8, 2017
K.SATHEESHAN Vs. BETHURPARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD.	September 1, 2017
K.SATHYAN Vs. K.K.BABU	March 16, 2017
K.SEKHARAN Vs. STATE OF KERALA	January 23, 2017
K.SUBAIR Vs. STATE OF KERALA	July 11, 2017
K.T. INDIRA AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT (REVENUE), THIRUVANANTHAPURAM AND OTHERS	March 29, 2017
K.T. PAUL S/O. THOMAS Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, WAYANAD(SPECIAL TAHSILDAR(LA), KARAPUZHA BANASURASAGAR IRRIGATION PROJECT KALPETTA)PIN	June 5, 2017
K.T. SANTHOSH Vs. STATE OF KERALA	September 23, 2017
K.V. MOHANAN Vs. COMMERCIAL TAX OFFICER, 2ND CIRCLE, THRISSUR	September 26, 2017
K.V.AJITH KUMAR Vs. STATE OF KERALA	June 19, 2017
K.V.BASHEER Vs. KAMBIKKAL KIZHAKKE VALAPPIL ALIKUTTY	August 26, 2017
K.V.SHAJI Vs. THE DHANALAXMI BANK LTD	November 16, 2017
KABEER Vs. NAZRIN	January 5, 2017
KABEER Vs. BINEESH	March 20, 2017
KABEER Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA	October 5, 2017
KAIPUZHA SERVICE CO-OPERATIVE BANK LTD Vs. P P JOHNSON MANAGING DIRECTOR	July 26, 2017
KAIRALI GRANITES (M/S.) Vs. STATE OF KERALA	August 9, 2017
KAIRALI HANDLOOMS WATER TANK ROAD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AND SER	July 12, 2017
KAKKANATTU BALAGOPALAN NAIR DEEPU Vs. STATE OF KERALA	February 6, 2017
KALA FASHION FABRICS (M/S.) AND ANOTHER Vs. STATE OF KERALA AND OTHERS	April 12, 2017
KALASAKKARAN MATHI AND OTHERS Vs. KALASAKKARAN CHEMMARAN AND OTHERS	November 14, 2017
KALATHIL KOOLOTH PATTARATH NALINI Vs. SECRETARY TO GOVERNMENT REGISTRATION DEPARTMENT	September 20, 2017
KALATHUMPADIKKAL VALSALA W/O LATE P V SURENDRAN Vs. AMEER AHMMEDKANHIRANDI S/O AHAMMED ISMAIL	December 14, 2017
KALLADIKKATTIL MOHAMMED JAMAL Vs. STATE OF KERALA	June 14, 2017
KALLADIKKATTIL MOHAMMED JAMAL Vs. STATE OF KERALA	July 14, 2017
KALLIANI Vs. STATE OF KERALA	March 24, 2017
KALLUMBRATH BABU Vs. THENGUMTHAREMMAL SANKARAN (DIED) AND OTHERS	August 21, 2017
KALYAN SIKS TRICHUR (P) LTD. Vs. STATE OF KERALA	July 10, 2017
KALYAN SILKS TRICHUR (P) LTD Vs. JOINT COMMISSIONER OF INCOME TAX, THRISSUR	October 16, 2017
KALYAN TOURIST HOME Vs. STATE OF KERALA	January 23, 2017
KALYAN JEWELLERS INDIA LTD Vs. STATE OF KERALA REPRESENTED BY THE COMMISSIONER OF COMMERCIAL TAXES	November 23, 2017
KALYANI Vs. GOPALAN, S/O SANKARAN	February 6, 2017
KAMALA DEVI AMMA Vs. RAJAN	September 20, 2017
KAMALAKSHY @ KAMALAM Vs. T.P. AYISHA	June 20, 2017
KAMALAMMA, D/O KARTHYAYANIAMMA Vs. A C DAVID S/O ARIMBUR CHACKO	November 29, 2017
KAMALASANAN Vs. STATE OF KERALA REPRESENTED BY DGP	December 11, 2017
KAMALASANAN, S/O. VASU Vs. ASWATHI P., D/O. PURUSHOTHAMAN AND OTHER	April 10, 2017
KAMMEDKUTTY P. K. Vs. STATE OF KERALA	April 12, 2017
KANAN DEVAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX	November 16, 2017
KANCHANA Vs. SEETHI MARAKKARAKATH ALIKOYA WAKF	October 23, 2017
KANDIYIL MEETHAL ARAVINDAN AND OTHERS Vs. ARAMBACHALIL SANTHAKUMAR AND OTHERS	November 9, 2017
KANHACHANKANDY VIJAYAN S/O RAMAN Vs. PANDARAKANDI KAMALA	March 31, 2017
KANHIKAVU KUNHIKRISHNAN Vs. ASHARAF	January 13, 2017
KANHIKAVU KUNHIKRISHNAN S/O IMBICHAN Vs. ASHARAF S/O POKKER HAJI	July 27, 2017
KANHIRAKOTTIL MANI, DIED D/O. IMBICHIKANDAN, RESIDING AT THAZHEKKODE AMSOM, KATCHERI DESOM, KOZHIKODE TALUK, KOZHIKODE DISTRICT Vs. MADHAVI (DIED) WIDOW OF ARUMUGHAN, CHAYAMPURATH HOUSE, P.O. MUKKOM, KOZHIKODE DISTRICT	February 14, 2017
KANIYARAKATH ELIYAMMA AND OTHERS Vs. PUNCHAL MANI	April 10, 2017
KANJIRAPPALLY HOUSING CO-OPERATIVE SOCIETY Vs. E A JOHNSON	March 6, 2017
KANNOTHUMKANDY SIRAJ Vs. K SUBAIR & ANOTHER	January 16, 2017
KANNUR UNIVERSITY Vs. JESBIN JOY	August 31, 2017
KANNUR UNIVERSITY REPRESENTED BY ITS REGISTRAR Vs. JESBIN JOY	December 20, 2017
KANSAI NEOLAC PAINTS LIMITED Vs. PRATEESH ENGINEERING ENTERPRISES AND OTHERS	February 8, 2017
KARAMANA CO-OPERATIVE URBAN BANK LTD. Vs. SUJATHA	May 31, 2017
KARIPPAL KALLAMBALLY THARAWAD KSHETHRA PARIPALANA Vs. K K DIVAKARAN S/O LATE P KANNAN NAIR	June 21, 2017
KARIPPOOR KUNHIMOOSA S/O MOIDEEN Vs. DISTRICT COLLECTOR	June 21, 2017
KARTHIK B Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY	November 9, 2017
KARTHIK B Vs. ABDUL KALAM TECHNOLOGICAL	April 20, 2017
KARTHIKA CHANDRAN Vs. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS	August 19, 2017
KARTHU AND OTHERS Vs. ANTONY AND OTHERS	March 28, 2017
KARUN DUTT SINGH ALIAS RINKU SINGH Vs. COMMISSIONER OF INCOME TAX	August 23, 2017
KARUNA MEDICAL COLLEGE Vs. STATE OF KERALA	March 30, 2017
KARUNAKARAN Vs. SADASIVAN	February 13, 2017
KATTILMEKKATHIL SREE DEVI TEMPLE Vs. INSPECTOR OF POLICE	November 14, 2017
KAUSER EDAPPAGATH Vs. STATE OF KERALA	March 10, 2017
KAVITHA G.PILLAI Vs. DIRECTOR OF ENFORCEMENT, GOVERNMENT OF INDIA	July 26, 2017
KAVITHA, K.P, W/O. SIVADAS Vs. THE LABOUR COURT, ERNAKULAM	July 10, 2017
KAVYA MADHAVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	September 25, 2017
KCM APPLIANCES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS	November 7, 2017
KEEZHUPULLI SUBRAMANIAN Vs. PANTHAPILAKKAL PUSHPA, D/O. KRISHNAN	October 4, 2017
KEMEMA LISBETH MATHEW D/O. LATE JACOB MATHEW AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR KOTTAYAM	August 7, 2017
KERALA ADMINISTRATIVE TRIBUNAL Vs. STATE OF KERALA	August 4, 2017
KERALA ADVOCATE CLERKS ASSOCIATION, STATE COMMITTEE Vs. M.V. MURALEEDHARAN NAIR	August 1, 2017
KERALA BUS TRANSPORT ASSOCIATION Vs. GOVERNMENT OF KERALA	January 10, 2017
KERALA CONSTRUCTION AND TAILORING WORKERS SOLIDARITY INTUC UNION,REPRESENTED BY ITS SECRETARY SUKUMARAN N Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY FOR LABOUR DEPARTMENT, GOVT. SECRETARITE, THIRUVANANTHAPURAM	October 17, 2017
KERALA FINE ARTS SOCIETY, FINE ARTS AVENUE, KOCHI Vs. P. GOPINATHAN NAIR AND OTHERS	November 8, 2017
KERALA FOREST DEVELOPMENT CORPORATION LTD Vs. THOMAS.P.V	November 10, 2017
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF KERALA	November 22, 2017
KERALA JUDICIAL OFFFICERS ASSOCIATION AND OTHERS Vs. STATE OF KERALA AND OTHERS	May 22, 2017
KERALA KHADI GRAMA VYAVASAYA BOARD Vs. KANAKAKKUNNU DEVELOPMENT TRUST	January 17, 2017
KERALA MINERALS AND METALS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER II	June 29, 2017
KERALA PLANTATIONS Vs. TRAVANCORE DEVASWOM BOARD	August 29, 2017
KERALA PUBLIC SERVICE COMMISSION Vs. SAJIDHA.S	September 27, 2017
KERALA PUBLIC SERVICE COMMISSION, REPRESETNED BY ITS SECRETARY Vs. SATHEEKUMARI V	February 9, 2017
KERALA SELF FINANCING DENTAL COLLEGE MANAGEMENTS CONSORTIUM Vs. STATE OF KERALA	November 2, 2017
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD., Vs. P.S. HASHER	June 13, 2017
KERALA STATE BEVERAGES Vs. STATE OF KERALA	July 28, 2017
KERALA STATE BEVERAGES Vs. STATE OF KERALA	February 21, 2017
KERALA STATE BEVERAGES Vs. SANTHOSH KUMAR M.S	July 26, 2017
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LIMITED Vs. STATE OF KERALA	November 14, 2017
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. C THOMAS PANIKKAR	November 13, 2017
KERALA STATE CASHEW DEVLOPMENT CORPORATION LTD. Vs. M/S. BINOD CASHEW CORPORATION AND OTHERS	July 12, 2017
KERALA STATE CHALACHITRA ACADEMY Vs. UNION OF INDIA	November 15, 2017
KERALA STATE CO Vs. ETTUMANOOR MUNICIPALITY, ETTUMANOOR, KOTTAYAM, REPRESENTED BY ITS SECRETARY AND OTHERS	April 4, 2017
KERALA STATE CO-OPERATIVE BANK LIMITED Vs. STATE BANK OF INDIA	February 28, 2017
KERALA STATE CO-OPERATIVE HOSPITAL COMPLEX AND CEN Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD	April 5, 2017
KERALA STATE ELECTRICITY BOARD Vs. S VRINDA ASSISTANT ENGINEER (ELECTRICAL)	January 13, 2017
KERALA STATE ELECTRICITY BOARD Vs. WESTERN INDIA COTTONS LIMITED	January 9, 2017
KERALA STATE ELECTRICITY BOARD Vs. FR JOSEPH NAMBIKATH	September 20, 2017
KERALA STATE ELECTRICITY BOARD Vs. SULABHA MARKETING (P) LTD	August 21, 2017
KERALA STATE ELECTRICITY BOARD Vs. SULABHA MARKETING	April 12, 2017
KERALA STATE ELECTRICITY BOARD LIMITED Vs. DAMODARAN P	July 27, 2017
KERALA STATE FINANCIAL ENTERPRISES OFFICERS ASSOCIATION Vs. REGISTRAR OF TRADE UNIONS	November 7, 2017
KERALA STATE HANDLOOM WEAVERS CO-OP. SOCIETY, TVM Vs. INDUSTRIAL TRIBUNAL, KOLLAM	July 13, 2017
KERALA STATE HOUSING BOARD Vs. OMANA	March 6, 2017
KERALA STATE ROAD TRANSPORT CORPN. Vs. C.C.E.	August 23, 2017
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P P KUNHI MOHAMMED	February 8, 2017
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY	November 30, 2017
KERALA STATE WAKF BOARD Vs. ANSARI CHARITABLE TRUST	November 16, 2017
KERALA TRAVEL OPREATORS ASSOCIATIONS Vs. STATE OF KERALA	March 8, 2017
KERALA VARMA THAMPAN Vs. STATE OF KERALA	March 22, 2017
KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY Vs. SARATHI INSTITUTE OF VETERINARY AND ANIMAL SCIENCE	August 17, 2017
KERALA WATER AUTHORITY Vs. JOSEPH THOMAS CONTRACTOR	February 20, 2017
KEZHUVEETTIL GOPALAKRISHNAN NAIR Vs. EXECUTIVE OFFICER	July 25, 2017
KHADEEJA. M. D/O. MUHAMMED Vs. ABDUL KAREEM, S/O. AHAMMADKUTTY	February 28, 2017
KHALEEL Vs. ARANJIKKAL JAMAL MUHAMMED AND ANOTHER	November 30, 2017
KHALEELLULLAH A K S/O AMINA Vs. JAFFER MANDIAN S/O ALEEMA	November 28, 2017
KHAYIS A S Vs. MANAGER	November 10, 2017
KIACHAPARAMBIL KANAKAVALLI Vs. MELEKOLLANKANDY KRISHNANKUTTY	August 3, 2017
KIDANGAYAM MUSLIM BROTHERS ASSOCIATION Vs. STATE OF KERALA	February 21, 2017
KINGSTON MOTORS Vs. REGIONAL TRANSPORT OFFICER	June 21, 2017
KISHORE SHANKAR S/O LATE SHANKARAN Vs. THE KARUR VYSYABANK LTD	October 13, 2017
KISHORE SHANKAR,S/O LATE SHANKARAN Vs. KARUR VYSYABANK LTD	October 30, 2017
KITEX GARMENTS LIMITED REPRESENTED BY ITS MANAGING Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY	February 21, 2017
KITEX GARMENTS LTD., KIZHAKKAMBALAM, ALWAYE Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, TAXES(H)DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	January 17, 2017
KIZHAKKEPARAMBATH HUSSAIN Vs. MANAKKAL MUHAMMAD	May 26, 2017
KKUMBATTU MANI W/O MOIDU Vs. KOVUKKAL RAMLA D/O MOIDU	June 6, 2017
KNR CONSTRUCTIONS LTD Vs. COMMERCIAL TAX OFFICER (WORKS CONTRACT)	February 23, 2017
KOCHAMMU Vs. KUMARAN S/O KATILATH RAVUNNI	July 31, 2017
KOCHI METRO RAIL LIMITED Vs. SHANAVAS	December 13, 2017
KOCHURANI CHACKO Vs. K.M. CHACKOCHEN	July 5, 2017
KOLAVAN Vs. SALIM	November 27, 2017
KOLLAM DISTRICT RIFLE ASSOCIATION Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, JAI SINGH MARG, CONNAUGHT PLACE, NEW DELHI, DELHI	September 14, 2017
KOLUTHARA EXPORTS LTD. Vs. COMMISSIONER OF C. EX. & CUS., ERNAKULAM-II	January 11, 2017
KOMALAMMA, D/O NANIKUTTY AMMA Vs. SARADAMMA, D/O KAMALAKSHI AMMA	June 30, 2017
KOMALAPURAM SPINNING AND WEAVING MILLS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	December 19, 2017
KONNOTH ASHRAF Vs. REVENUE DIVISIONAL OFFICER	August 7, 2017
KORAH Vs. RACHEL ZACHARIA	October 30, 2017
KORAH M. P. (DR.) Vs. DR. RACHEL ZACHARIA @ RAHEL	October 19, 2017
KOSHY JOHN Vs. STATE OF KERALA	December 4, 2017
KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD., Vs. CO-OPERATIVE TRIBUNAL	September 19, 2017
KOTTAYAM MUNICIPALITY Vs. KODUR HOUSE PLOT OWNERS ASSOCIATION	March 30, 2017
KOZHUVANAL GRAMA PANCHAYATH, KOTTAYAM Vs. M. A. JOSE	March 1, 2017
KRISHANADAS Vs. STATE OF KERALA	March 2, 2017
KRISHNA BROTHERS Vs. COMMISSIONER OF CUSTOMS	June 23, 2017
KRISHNA DASAN Vs. STATE OF KERALA	September 28, 2017
KRISHNA KUMAR B. Vs. STATE OF KERALA	November 8, 2017
KRISHNAKUMAR K.B. S/O. BHASKARAN NAIR Vs. NEW INDIA ASSURANCE COMPANY LIMITED MUVATTUPUZHA	October 3, 2017
KRISHNAN Vs. VIKRAMAN NAIR	September 25, 2017
KRISHNAN N. Vs. STATE OF KERALA	February 8, 2017
KRISHNANAND S/O BHASKARAN Vs. AJESHKUMAR S/O KELU	February 1, 2017
KRISHNANKUTTY Vs. MOHAMMED	July 12, 2017
KSEB LTD., TVM Vs. DAMODARAN P.	July 27, 2017
KSEB, TVM AND ANOTHER Vs. SULABHA MARKETING (P) LTD. AND OTHERS	August 21, 2017
KUMARA MENON AND OTHERS Vs. MOHANAN AND OTHERS	March 3, 2017
KUMARAN Vs. ROY MATHEW	January 13, 2017
KUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 20, 2017
KUMARY K.K. W/O.VENU K.G. Vs. KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY	August 9, 2017
KUMBLA SERVICE CO-OPERATIVE BANK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	May 31, 2017
KUNDAMADATHIL VIJAYALAKSHMI AMMA Vs. KUNHIMOHAMMED	March 24, 2017
KUNHALAN MANSOOR K K S/O KUNHALAN MOIDU Vs. STATE OF KERALA	October 31, 2017
KUNHI MOHAMMED Vs. M/S. SREERAM TRANSPORT FINANCE COMPANY LTD.	September 28, 2017
KUNHI MOHAMMED K. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE	March 6, 2017
KUNHI MOHAMMED, K. AND ANOTHER Vs. DISTRICT LEVEL AUTHORIZATION COMMITEE AND OTHERS	March 22, 2017
KUNHIKOYAMUTTY T. P. Vs. A. P. MUHAMMED KUTTY	July 27, 2017
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES	November 28, 2017
KUNJACHAN Vs. VENUGOPALAN	February 17, 2017
KUNJELI MATHEW Vs. ENFORCEMENT OFFICER (RECOVERY)	May 23, 2017
KUNJIRAMAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	October 9, 2017
KUNJU SANKARAN ACHARY BABU ACHARY Vs. AMEEN PILLAI HASSANKANI ROWTHER AMEEN MANZIL	September 19, 2017
KUNJUKUNJU S/O CELESTINE Vs. LEELAMMA MICHAEL W/O MICHAEL	January 9, 2017
KUNNATHUKALATHIL JEWELLERS Vs. ASST. COMMISSIONER(KVAT) COMMERCIAL TAXES SPECIAL CIRCLE	July 17, 2017
KURIAKOSE Vs. JOSEPH	November 6, 2017
KURIAKOSE Vs. KRISHNANKUTTY NAIR	March 31, 2017
KURIAKOSE ELIAS COLLEGE Vs. STATE OF KERALA	August 24, 2017
KURIAN @ JACOB Vs. CHELLAMMA JOHN	September 28, 2017
KURIAN PHILIP Vs. MRS. MARY THOMAS	September 13, 2017
KURUVILA VARGHESE AND OTHERS Vs. SOBHA VARGHESE	June 13, 2017
KUTTAPPA KURUP KALAKKATTU VEEDU Vs. STATE OF KERALA REP. BY DISTRICT COLLECTOR, ALAPPUZHA	July 24, 2017
KUTTIAMAN ALIAS SREEDHARAN AND OTHERS Vs. RADHAKRISHNAN UKKU NAIR AND OTHERS	January 6, 2017
KUTTIKOL SERVICE CO-OPERATIVE BANK Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	May 31, 2017
KUTTYKRISHAN PILLAI Vs. DISTRICT COLLECTOR	January 6, 2017
KVM COLLEGE OF NURSING, ALAPPUZHA Vs. STATE OF KERALA	April 7, 2017
L G ELECTRONICS INDIA (P) LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT)	July 3, 2017
L S DINKAR S/O LAXMANA SHENOI Vs. DIVAKARA KAMMATH S/O RAMADASA KAMMATH	February 22, 2017
L VINOD, S/O LAKSHMANAN PILLAI Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA	January 31, 2017
L.K. SAVITHRI AND OTHERS Vs. A.K. AJAYAKUMAR	July 25, 2017
L.VIJAYALEKSHMI Vs. LAKSHMI @ AMBIKA	November 15, 2017
LAILA Vs. THE SUB INSPECTOR OF POLICE	December 14, 2017
LAILA Vs. SOOSAMMA CHACKO	March 20, 2017
LAJU P V Vs. STATE CO-OPERATIVE ELECTION COMMISSION	July 25, 2017
LAJU P.V. Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION	May 29, 2017
LAKSHMANAN Vs. STATE OF KERALA	April 28, 2017
LAKSHMI Vs. STATE OF KERALA	April 10, 2017
LAKSHMI ENTERPRISES Vs. STATE BANK OF INDIA	November 28, 2017
LAKSHMI HOTELS & RESORTS Vs. STATE OF KERALA	July 31, 2017
LALITHA MURALEEDHARAN Vs. COMMI SSIONER OF COMMERCIAL TAXES TAXES TOWER	June 14, 2017
LARSEN & TOUBRO LTD Vs. DEPUTY COMMISSIONER	April 12, 2017
LARSEN AND TOUBRO LTD. Vs. THE DIRECTOR GENERAL OF POLICEAND OTHERS	December 13, 2017
LATCHOUMYCANDANE CALIVARATHAN Vs. S.ANBAZHAGI	May 22, 2017
LATHA Vs. STATE OF KERALA	April 6, 2017
LATHA GOPINATHAN Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY	March 21, 2017
LATHEESH BABU P.T. Vs. STATE OF KERALA	August 1, 2017
LATHIKA V.MENON Vs. BINDHU K.S.	February 7, 2017
LAXMI CRANES & TRAILERS (P) LTD., COCHIN Vs. UNION OF INDIA	June 23, 2017
LEELA Vs. STATE OF KERALA	November 21, 2017
LEELA M.M. Vs. K.K. KARTHIYAYINI AND OTHERS	July 5, 2017
LEELAMMA BABY Vs. R.ANIL KUMAR	August 22, 2017
LEELAMMA SEBASTIAN Vs. DIOCESE OF VIJAYAPURAM, A ROMAN CATHOLIC DIOCESE, REPRESENTED BY ITS BISHOP DR. SEBASTIAN THEKKECHERIL,	November 23, 2017
LEELAMMA, N.P. Vs. MONI, M.A.	April 6, 2017
LEENA THOMSON Vs. REENA JUDE THADEVOUS	August 16, 2017
LEJU SAJI KUMAR W/O A K SAJIKUMAR Vs. MINISTRY OF PETROLEUM & NATURAL GASES	November 9, 2017
LEKHA, D/O. KRISHNAKUMARI, SOUPARNIKA Vs. BIJITH KUMAR S/O. PARAMESWARAN NAIR	January 25, 2017
LEKSHMY DEVY Vs. ASSISTANT DIVISIONAL OFFICER	November 21, 2017
LEO SEBASTIAN Vs. MAZHUVANNOOR GRAMA PANCHAYAT AIRAPURAM PO, ERNAKULAM DISTRICT, PIN	January 24, 2017
LETHIKA BHAI.C Vs. STATE OF KERALA	November 20, 2017
LEVEL 10 RETAIL VENTURE Vs. STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPA	November 24, 2017
LICENSED COOLIE PORTERS ASSOCIATION (AITUC), THRISSUR Vs. SENIOR DIVISIONAL MANAGER (COMMERCIAL), SOUTHERN RAILWAY	October 9, 2017
LIJESH M.P. Vs. PALLIPPURAM GRAMA PANCHAYAT	July 31, 2017
LIJU S/O GOPALAKRISHNAN Vs. AJITHAKUMARI	March 23, 2017
LILLY. M., SOUBHAGYA Vs. STATE OF KERALA AND OTHERS	June 21, 2017
LIMA Vs. STATE OF KERALA	February 21, 2017
LINIMOL C. V. Vs. MALAPPURAM CO-OPERATIVE SPINNING MILLS	June 5, 2017
LINSARAJI Vs. STATE OF KERALA	November 9, 2017
LIONS CLUB OF THRIKKAKARA Vs. GREATER COCHIN DEVLOPMENT AUTHORITY (GCDA)	February 23, 2017
LISAMMA Vs. SARAMMA	April 5, 2017
LISAMMA THOMAS, D/O THOMAS Vs. P I CHERIAN, S/O ITTY IPE	October 12, 2017
LISSY BABU Vs. GEORGE VARGHESE	August 23, 2017
LISSY PAUL Vs. NJARAKKAL GRAMA PANCHAYATH	August 31, 2017
LISSY PAUL Vs. NJARAKKAL GRAMA PANCHAYATH	July 7, 2017
LISY P.T., PROPRIETOR OF M/S. LISY AGENCIES Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE), NEW DELHI, PIN	May 22, 2017
LITTLE FLOWER KURIES & ENTERPRISES LTD. Vs. SANDEEP	October 17, 2017
LOKAMALESWARAM SERVICE CO Vs. N. V. MOHANADAS S/O. VELAYUDHAN AND OTHER	July 3, 2017
LONAN PILLAI Vs. ROY AND OTHERS	August 4, 2017
LOUCY BABU Vs. DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICE	January 19, 2017
M A M MUNEER Vs. DISTRICT COLLECTOR, KAKKANAD CIVIL STATION	December 1, 2017
M AYAMUTTY Vs. KUNHIMOITHEEN	January 24, 2017
M C ABDUL RAHMAN MARIYUMMA MANZIL Vs. STATE OF KERALA	May 25, 2017
M C SIVADASAN Vs. M C SUNANDA	March 20, 2017
M DILEEP S/O HANEEFA RAWTHER Vs. M SHAILA D/O MOHAMMED HUSSAIN	August 3, 2017
M DOMINIC AGED 60, SON OF MARCILINE, KUZHUVAYAL PURAYIDAM KAIKULANGARA WEST, VADI, KACHERY P.O, KOLLAM 691 013 Vs. THE PRESIDING OFFICER LABOUR COURT, KOLLAM PIN 691 001	January 13, 2017
M G VENU Vs. SBI LIFE INSURANCE COMPANY LIMITED	April 11, 2017
M I SHAJAHAN Vs. ALICE @ ALICE GEORGE	December 11, 2017
M JEEVAN LAL Vs. UNIVERSITY OF KERALA	December 6, 2017
M K ABRAHAM S/O M G KOSHY Vs. JAYACHANDRAN K S/O KARUNAKARAN	June 21, 2017
M K SALIM S/O LATE HAJI M K AHMED KUNJU Vs. UNION OF INDIA	June 14, 2017
M K SASEENDRAN S/O M K RAGHAVAN Vs. KAKKODI GRAMA PANCHAYATH	July 24, 2017
M K SHAJI Vs. P KHASIM	October 4, 2017
M K SOUMINI Vs. M K SREEDHARAN AND OTHERS	January 10, 2017
M M SREEMATHI Vs. T V RAJALAKSHMI	January 24, 2017
M M THOMAS Vs. KOLAYAD GRAMA PANCHAYATH	January 19, 2017
M MANOJKUMAR S/O C K KUNCHIKRISHNAN Vs. STATE OF KERALA	September 25, 2017
M MEHAROOB Vs. ABDUL NAZAR	August 1, 2017
M N RAVEENDRAN AND ANOTHER Vs. V V SIVAPRASAD	May 22, 2017
M NIZAMUDEEN, S/O MEERASAHIB Vs. MANAGING DIRECTOR, VENJARAMOODU CO-OPERATIVE RUBBE	August 1, 2017
M P KORAH S/O LATE PAILY Vs. RACHEL ZACHARIA @ RAHEL D/O LATE PAILY	October 19, 2017
M R REGHUCHANDRABAL S/O RAGHAVAN NADAR Vs. STATE OF KERALA	September 22, 2017
M R SHINY BABU W/O LATE M R BABU Vs. STATE OF KERALA	March 7, 2017
M S ANILKUMAR Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	July 6, 2017
M S RADHAKRISHNAN, S/O M N SREEDHARAN Vs. STATE OF KERALA	July 13, 2017
M SADIQUE Vs. STATE	August 25, 2017
M SANKARAMANI, S/O S MUTHUKRISHNAN Vs. SEVA BHARATHI, REP BY ITS GENERAL SECRETARY	May 25, 2017
M SRAJU Vs. CHERPULASSERY CO-OPERATIVE URBAN BANK LIMITED	December 13, 2017
M SURENDRAN Vs. STATEOF KERALA REPRESENTED BY ITS SECRETARY	December 8, 2017
M V JOHNSON Vs. REGISTRAR OF BIRTH AND DEATH CORPORATION OF THRISSUR	January 4, 2017
M V THAMBAN @ BALAKRISHNAN Vs. NATIONAL INSURANCE CO LTD	December 20, 2017
M. AHAMMEDKUTTY Vs. K.P. GOVINDANKUTTY NAIR	May 31, 2017
M. ALI Vs. THE CHIEF EXECUTIVE OFFICER, KERALA STATE WAKF BOARD V.I.P ROAD, KALOOR, KOCHI	October 9, 2017
M. BABU, SR. ACCOUNTS OFFICER Vs. UNION OF INDIA	June 30, 2017
M. E. S. PONNANI COLLEGE Vs. DEBASHISH KUMAR BEHRA	October 10, 2017
M. ELIZABETH Vs. MOTHER SUPERIOR ST.MARYS ENGLISH MEDIUM SCHOOL	January 10, 2017
M. GEETHA KUMARY AND OTHERS Vs. K. RAVEENDRAN ACHARY AND OTHERS	February 9, 2017
M. IKBAL Vs. A. THAJUDEEN, S/O ABDUL SALAM, ANOORTHEKKATHIL, KILIKKOLLOOR P.O., KILIKKOLLOOR VILLAGE, KOLLAM	September 22, 2017
M. JIGESH Vs. P.K. BASHEERA	August 25, 2017
M. RAMACHANDRA WARRIER Vs. C.P. JAYASREE	August 22, 2017
M. RAMACHARAN, S/O. MARI (WRONGLY)TYPED AS KASI,IN THE JUDGMENT Vs. M. VASANTHA,D/O. P.N.C. MUTHU	January 4, 2017
M. SEENATH Vs. STATE OF KERALA	October 6, 2017
M. SHERIF Vs. STATE OF KERALA AND OTHERS	August 17, 2017
M. SUBRAMANIAN Vs. A.M. AMMATHUL HAI	August 17, 2017
M. THAJIMU Vs. THE STATE OF KERALA AND OTHERS	November 13, 2017
M. THAJUNEESA Vs. DISTRICT COLLECTOR, PALAKKAD 678001, AND OTHERS	June 23, 2017
M.A SAJITH Vs. SUB INSPECTOR OF POLICE	June 16, 2017
M.A. ABDUL KAREEM Vs. MARTIN @ GIGI AND OTHERS	September 18, 2017
M.C. SUBRAMANIAN Vs. STATE OF KERALA	June 21, 2017
M.C.ABDUL RAHMAN Vs. STATE OF KERALA	March 24, 2017
M.D.SIVAKUMAR Vs. PREMINI@PREMA	August 16, 2017
M.E.S.PONNANI COLLEGE Vs. DEBASHISH KUMAR BEHRA	August 25, 2017
M.G JOJOMON MARUTHOR Vs. COCHIN MUNICIPAL CORPORATION REPRESENTED BY ITS SECRETARY, ERNAKULAM, KOCHI	January 31, 2017
M.G. GOPINATHAN S/O. M.G. GOVINDAN Vs. SPECIAL TAHSILDAR(LA) KOZHIKODE CITY ROAD IMPROVEMENT PROJECT, KOZHIKODE AND OTHERS	July 26, 2017
M.G. SREEKUMAR Vs. THE DIRECTOR GENERAL, ALL INDIA RADIO	September 14, 2017
M.J. SHIBIN Vs. K.C. DIJI	August 9, 2017
M.K. KOYA Vs. UNION TERRITORY OF LAKSHADWEEP	June 8, 2017
M.K. RAMAKRISHNAN UPPER DIVISION CLERK, ALTHIYOOR PERUM THRIKKOVIL DEVASWOM, MALAPPURAM DISTRICT AND OTHERS Vs. THE MALABAR DEVASWOM BOARD	October 10, 2017
M.K. SHIVADASAN, S/O KUNJUKUNJU REPRESENTED BY POWER OF ATTORNEY HOLDER K.R. RAJAPPAN AND OTHERS Vs. MUNICIPAL SECRETARY, CHENGANNUR MUNICIPALITY, CHENGANNUR 689 121 AND OTHERS	February 6, 2017
M.K.MURALEEDHARAN Vs. STATE OF KERALA	November 10, 2017
M.K.SALIM Vs. UNION OF INDIA	June 14, 2017
M.L.CHANDRAN Vs. UNION OF INDIA	June 16, 2017
M.M. GEORGE Vs. LINU VARGHESE S/O CHACKO VARGHESE	October 9, 2017
M.MOHAMMED RASHEED Vs. UNION OF INDIA	August 21, 2017
M.N. PURUSHOTHAMAN, S/O. MADHAVAN Vs. STATE OF KERALA, STATE OF KERALA	September 13, 2017
M.P. PHILIP Vs. THE SUPERINTENDING ENGINEER AND DEPUTY CHIEF ENGINEER (MECH)	January 9, 2017
M.P.JOY Vs. M.N.VINODHAN	August 4, 2017
M.S. DIVAKARAN (DIRECTOR) Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, TAXES DEPARTMENT, SECRETARIAT, TRIVANDRUM	October 31, 2017
M.S. SALIM Vs. M. SREEKUMAR S/O. V. MADHAVA KURUP, DEPUTY TAHSILDAR, TALUK OFFICE, THIRUVALLA 689 622 RESIDING AT DREEPADAM, MANNAR P.O, ALAPPUZHA, KERALA 689 622 AND OTHERS	October 5, 2017
M.T.CONSTRUCTION COMPANY Vs. SUPERINTENDING ENGINEER	November 1, 2017
M.V. VISHAK KUMAR Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK	August 4, 2017
M/S AJAY & CO Vs. COMMISSIONER OF CENTRAL EXCISE	June 28, 2017
M/S FLEMINGO DUTY FREE SHOP PVT. LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS	August 22, 2017
M/S HALIFAX DEVELOPERS PVT LTD Vs. THE STATE OF KERALA	July 12, 2017
M/S INDUS MOTOR COMPANY PRIVATE LIMITED Vs. THE STATE OF KERALA	November 8, 2017
M/S PARTHAS INFO PARK PVT LTD. Vs. ASST. COMMISSIONER OF INCOME TAX	June 7, 2017
M/S SAI SERVICE STATION LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS	July 7, 2017
M/S. ANGEL ADMARK PVT. LIMITED, 404, PRAGATI TOWER RAJENDRA PLACE, NEW DELHI Vs. M/S. NOIDA SOFTWARE TECHNOLOGY PARK LTD (NSTPL), SCINDIA VILLA, SAROJINI NAGAR, RING ROAD, NEW DELHI	February 14, 2017
M/S. ASCICS TRADING COMPANY Vs. ASSISTANT STATE TAX OFFICER	October 4, 2017
M/S. BHIMA ENTERPRISES Vs. ASSISTANT STATE TAX OFFICER AND OTHERS	October 13, 2017
M/S. DEAR INDIA BUILDERS AND RELATORS (P) LTD. Vs. ELIZABATH B, C/O. SAJI MOHAN S.J.	September 14, 2017
M/S. HOTEL CHEMBARATHY GARDEN Vs. UNION OF INDIA	November 6, 2017
M/S. HOTEL DELIZA RESIDENCY Vs. STATE OF KERALA	June 27, 2017
M/S. KANSAI NEOLAC PAINTS LIMITED Vs. M/S. PRATEESH ENGINEERING ENTERPRISES AND OTHERS	February 8, 2017
M/S. LOGIWARE SYSTEMS AND SOLUTIONS LOGIWARE LOGISTICS AND WAREHOUSING PARK Vs. THE SUPERINTENDENT OF POLICE (RURAL) ALUVA PIN	October 17, 2017
M/S. M.S.BUILDING MATERIALS Vs. ASSISTANT COMMISSIONER (ASSESSMENT)	January 6, 2017
M/S. MAHAVISHNU TRADERS (HOTEL ROYAL FORT) Vs. STATE OF KERALA	November 3, 2017
M/S. MARY MATHA Vs. STATE OF KERALA	February 20, 2017
M/S. MUTHOOT APT CERAMICS LTD Vs. GLOBAL IMPEX AND OTHERS	November 16, 2017
M/S. ORIENT UNDERWATER ENGINEERS (PVT.) LTD., NOW HAVING ITS OFFICE AT L Vs. THE BOARD OF TRUSTEES, COCHIN PORT TRUST, WILLINGDON ISLAND, COCHIN	January 19, 2017
M/S. P.C. THOMAS & CO. Vs. STATE OF KERALA	October 26, 2017
M/S. PAHARPUR COOLING TOWERS LIMITED Vs. STATE OF KERALA	January 5, 2017
M/S. REAL FORTS & RESORTS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX CALICUT	October 31, 2017
M/S. SHERIFF AND COMPANY Vs. THE CHIEF ENGINEER HARBOUR ENGINEERING DEPARTMENT AND OTHERS	November 22, 2017
M/S. SHIRAM TRANSPORT FINANCE CO LTD. Vs. NADUVACHERI BALAKRISHNAN AND OTHERS	July 5, 2017
M/S. ST. GEORGE ELECTRICALS & CONTRACTORS Vs. THE INTELLIGENCE OFFICER	November 14, 2017
M/S. ST. GEORGE ELECTRICALS & CONTRACTORS Vs. DEPARTMENT OF COMMERCIAL TAXES	November 14, 2017
M/S. TATA TEA LIMITED, REGIONAL OFFICE, MUNNAR, KDH VILLAGE, DEVICOLAM TALUK, IDUKKI DISTRICT Vs. SMT. VALARMATHI TEA SHOP NO. IX/3071 NEAR PRIYA THEATRE, NULLATANNI ROAD, MUNNAR 685 612, KDH VILLAGE, DEVICOLAM TALUK, IDUKKI DISTRICT	February 1, 2017
M/S. UNITED TELECOMS LIMITED Vs. KERALA STATE INFORMATION TECHNOLOGY MISSION (KSITM) AND ANOTHERS	December 21, 2017
M/S. VENAD DESIGNERS Vs. THE INTELLIGENCE OFFICER	June 28, 2017
M/S.BHIMA JEWELLERY & DIAMONDS Vs. THE DEPUTY COMMISSIONER (INTELLIGENCE)	November 7, 2017
M/S.GEO FOUNDATIONS Vs. M/S.SMART CITY (KOCHI) INFRASTRUCTURE PVT. LTD.	March 2, 2017
M/S.INTERNATIONAL NUT ALLIANCE LLC Vs. BINU JOHN	July 6, 2017
M/S.KOMALAPURAM SPINNING AND WEAVING MILLS Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER	November 20, 2017
M/S.MILANO ICE CREAM PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	November 13, 2017
M/S.PERUMALIL GRANITE CONSTRUCTIONS Vs. UNION OF INDIA AND OTHERS	November 29, 2017
M/S.ST.MARYS HOTELS PVT.LTD. Vs. STATE OF KERALA	February 13, 2017
M/S.VELAKODE RUBBER AND RECLAIMS PRIVATE LIMITED Vs. KAIPARAMABU GRAMA PANCHAYATH	July 5, 2017
MACKBOOL A.K. Vs. STATE OF KERALA, REPRESENTED BY THE LEARNED PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	November 7, 2017
MADAVANA MASJIDUL BADARIYA JAMAATH Vs. SEETHI	July 24, 2017
MADHAVAN Vs. STATE OF KERALA	March 31, 2017
MADHAVAN KUTTY Vs. DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY	February 16, 2017
MADHU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	September 8, 2017
MADHU Vs. TRAVANCORE DEVASWOM BOARD	January 10, 2017
MADHU Vs. STATE OF KERALA	October 6, 2017
MADHU M B Vs. COMMERCIAL TAX OFFICER	August 25, 2017
MADHU RAMANUJAN & ORS Vs. KERALA STATE SMALL INDUSTRIES ASSOCIATION	January 17, 2017
MADHU REJENDRA PRASAD NAIR Vs. SREELATHA BHASKARAN PILLAI	October 25, 2017
MADHUSOODHANAN Vs. RAJESH. R. NAIR, AND OTHERS	June 23, 2017
MADHUSOODHANAN PILLAI M R Vs. STATE OF KERALA	December 4, 2017
MADHYAMAM BROADCASTING LIMITED Vs. ASIANET SATELLITE COMMUNICATIONS LTD	December 4, 2017
MAGANBALA, D/O. THATTAMPARAMBIL BALAKRISHNAN Vs. CHANDRAN, S/O. CHENNALLIPARAMBIL NARAYANAN	March 17, 2017
MAGGIE Vs. STATE OF KERALA	November 16, 2017
MAHABALA SAFALIA S/O.LAXMANA SAFALIA Vs. STATE OF KERALA	July 12, 2017
MAHARASHTRA APEX CORPORATION LTD Vs. S VINOBA	December 13, 2017
MAHESH Vs. ROOPA	May 30, 2017
MAHESH BABU Vs. KUTTIYIL MEETHAL MOIDU	October 9, 2017
MAHESH S/O RAJAPPAN Vs. STATION HOUSE OFFICER	January 31, 2017
MAHESHKUMAR MENON, I.S. Vs. LABOUR COURT AND ANOTHER	June 27, 2017
MAHINDRA HOLIDAYS AND RESORTS INDIA LTD. Vs. INTELLIGENCE OFFICER	March 29, 2017
MAHINKUTTY Vs. PERUMBAVOOR MUNICIPALITY	July 25, 2017
MAJEED Vs. SAKEENA	August 11, 2017
MAJEED ALANTAVIDE Vs. NALUPURAYIL PUTHIYAVALAPPIL PATHUTTY	September 27, 2017
MAJEED ALANTAVIDE S/O ALI Vs. NALUPURAYIL PUTHIYAVALAPPIL PATHUTTY W/O ABDUL LAT	November 10, 2017
MAJESTIC CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER	December 5, 2017
MAKKATTU KALATHIL SULAIKHA D/O SAIDALAVI Vs. PARUTHIPRA SAIDALIKUTTY S/O POCKER	May 31, 2017
MALANKARA SURIYANI KNANAYA ASSOCIATION AND OTHERS Vs. THOMAS ELIA AND OTHERS	November 16, 2017
MALARVIZHY Vs. A.T.VENKIDACHALAM	June 27, 2017
MALIAKKAL INDUSTRIAL ENTERPRISES Vs. UNION OF INDIA	February 28, 2017
MALLIKA, W/O KOTTIKKAL DEVADAS Vs. NALINI, W/O P M K NAIR	February 8, 2017
MAMMAYIL THEKKE PURAYIL ABDUL AZEEZ Vs. KOZHUKKAL MUDATHIL SOUDHA	June 22, 2017
MANAGER Vs. DISTRICT EDUCATIONAL OFFICER	March 27, 2017
MANAGER Vs. STATE OF KERALA	November 24, 2017
MANAGER Vs. STATE OF KERALA REPRESENTED SECRETARY TO GOVERNMENT	September 19, 2017
MANAGER Vs. STATE OF KERALA	September 18, 2017
MANAGER Vs. UNIVERSITY OF KERALA	June 14, 2017
MANAGER, ANSAR ARABIC COLLEGE VALAVANNUR, MALAPPURAM DISTRICT 676 551A AND OTHER Vs. SRI. P. SHAMSUDHEEN SON OF P. PAREEDKUTTY AND OTHERS	August 17, 2017
MANAGER, DARUL ULOOM VOCATIONAL HIGHER SECONDARY AND HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS	November 2, 2017
MANAGER, ELAYIDAM B V L P SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION KOZHIKODE	August 16, 2017
MANAGER, M K N M HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA	June 12, 2017
MANAGER, R.M.V.H.S.S, PERINJANAM, PERINJANAM P.O, TRICHUR DISTRICT AND OTHERS Vs. STATE OF KERALA AND OTHERS	May 22, 2017
MANAGER, S.U.L.P. SCHOOL, KUTTUR, P.O. KOORIYAD, MALAPPURAM DISTRICT Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM	October 25, 2017
MANAGER, SAI SERVICE STATION LTD Vs. DILEEP GANESH	October 31, 2017
MANAGER, UHSS, MAMBRA Vs. PRINCIPAL ACCOUNTANT GENERAL (AUDIT), KERALA	November 30, 2017
MANAGER, ZAMORINS HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA	October 30, 2017
MANAGING DIRECTOR Vs. STATE OF KERALA	November 9, 2017
MANAGING DIRECTOR Vs. M VENUGOPALAN NAIR	February 9, 2017
MANAGING DIRECTOR, KERALA STATE CO-OPERATIVE HOUSING FEDERATION Vs. LEELA ISSAC AND OTHERS	February 28, 2017
MANAGING DIRECTOR, KERALA INDUSTRIAL INFRASTRUCTUR Vs. K CHENTHAMARAKSHAN	August 21, 2017
MANAGING DIRECTOR, KONDODY MOTORS PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY HOME SECRETARY	December 13, 2017
MANAGING PARTNER Vs. NEW INDIA ASSURANCE COMPANY LTD	September 14, 2017
MANEESHA M.CHATHELY Vs. STATE OF KERALA	April 10, 2017
MANI K THOMAS Vs. COMMISSIONER OF GIFT TAX	August 17, 2017
MANIKANDAN K Vs. PAZHANISWAMY	August 31, 2017
MANIKANDAN. V Vs. STATE OF KERALA	August 24, 2017
MANIKUTTAN Vs. JOHNSON JOHN	June 23, 2017
MANIKUTTAN Vs. STATE OF KERALA REPRESENTED BY PROSECUTOR PROSECUTOR	March 23, 2017
MANILAL K R Vs. KERALA STATE ELECTRICITY BOARD LTD	September 14, 2017
MANIYAN S/O VELU Vs. PRASANNAN S/O MADHAVAN	November 16, 2017
MANJAKKAT CHANDRAN, S/O KRISHNAN Vs. KAVUPRA MELETHIL BALAKRISHNAN	October 10, 2017
MANJU Vs. DISTRICT COLLECTOR	August 24, 2017
MANJU ANILKUMAR Vs. CHERANALLOOR GRAMA PANCHAYAT	June 27, 2017
MANJU BABU Vs. REO PAUL	November 2, 2017
MANJU G Vs. STATE OF KERALA REPRESENTED BY SECRETARYTO GOVERNMENT	December 13, 2017
MANJULA, W/O VENKITESWARAN V R Vs. RAJESH J PAI, S/O N JAYACHANDRA PAI	August 31, 2017
MANJULAL Vs. UNION OF INDIA	November 29, 2017
MANNAMPARAMBIL DAMODARAN CHETTIYAR Vs. VIJAYAN S/O MELEVEETTIL VELU	June 7, 2017
MANNAMPURATH GEORGE AND ANOTHER Vs. KUNDILE PURAYIL MOIDEEN	January 6, 2017
MANOJ Vs. SEEMA	June 19, 2017
MANOJ ABRAHAM IPS Vs. CHANDRASEKHARAN NAIR, P.P. AND ANOTHER	July 24, 2017
MANOJ GEORGE, S/O GEORGE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	February 28, 2017
MANOJ K Vs. REGIONAL TRANSPORT AUTHORITY	December 7, 2017
MANOJ KUMAR Vs. SULOCHANA AND ORS.	February 10, 2017
MANOJ MENON Vs. E.K. ABDUL HAMID HAJI AND OTHERS	June 22, 2017
MANOJ P J Vs. KERALA PUBLIC SERVICE COMMISSION	March 8, 2017
MANOJ S/O MATHAI Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	December 20, 2017
MANOJ VARGHESE Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS	October 13, 2017
MANSOOR Vs. STATE OF KERALA	November 20, 2017
MANVISH INFO SOLUTIONS PRIVATE LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION	September 14, 2017
MARGARET Vs. LAND REFORMS APPELLATE AUTHORITY	February 27, 2017
MARGARET SUNNY AND OTHERS Vs. STATE OF KERALA AND OTHERS	September 28, 2017
MARIA GEORGE MATHEW D/O JOSE KAPPEN Vs. DLF SOUTHERN TOWNS PRIVATE LIMITED	November 20, 2017
MARIAKKUTTY MATHEW Vs. ALEYKKUTTY DEVASIA	February 9, 2017
MARIAM BEEVI Vs. SECRETARY	February 8, 2017
MARIAM BEEVI Vs. SECRETARY	March 23, 2017
MARIAMMA JOSE Vs. STATE OF KERALA	November 16, 2017
MARIAMMA THOMAS Vs. RAZIYA IQBAL	December 13, 2017
MARINE FINS Vs. JT. DIRECTOR GENERAL OF FOREIGN TRADE, KOCHI	February 2, 2017
MARIYAM AND OTHER Vs. ACHAMMA AND OTHERS	April 4, 2017
MARIYAM STEELS Vs. STATE TAX OFFICER	October 19, 2017
MARIYAM STEELS Vs. STATE TAX OFFICER	October 26, 2017
MARK MOTORS Vs. STATE OF KERALA	November 24, 2017
MARKOSE T.A Vs. MURUKAN	April 7, 2017
MARTIN Vs. STATE OF KERALA	November 27, 2017
MARTIN Vs. PRASANNAM	March 23, 2017
MARUTHI Vs. STATE OF KERALA	November 16, 2017
MARY CHACKO Vs. RINOY MARTIN	June 15, 2017
MARY DEVASIA Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ANOTHER	July 26, 2017
MARY JOSEPH, D/O LATE MATHEW Vs. P K JOSEPH, S/O KURIAN	April 10, 2017
MARY TEACHER Vs. VARGHESE	February 9, 2017
MARY THANKACHAN AND OTHERS Vs. GRACY CHERIYAN AND OTHER	June 21, 2017
MARY THOMAS Vs. ANIL AKKARA	February 22, 2017
MARYS HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF EXCISE	August 29, 2017
MARYS HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF EXCISE	June 8, 2017
MATHAI Vs. THOMAS	March 20, 2017
MATHEW Vs. STATE OF KERALA	March 10, 2017
MATHEW Vs. STATE OF KERALA	July 14, 2017
MATHEW CHACKO @ SHINU Vs. STATE OF KERALA	February 6, 2017
MATHEW CHERIAN Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY	July 10, 2017
MATHEW FRANCO Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	July 11, 2017
MATHEW GEORGE Vs. RAJAN	April 4, 2017
MATHEW JOSE OOKKAN Vs. MARTIN	January 11, 2017
MATHEW JOSE, MANAGING DIRECTOR, M/S.BLUE LABS TECHNOLOGY SOLUTIONS (P) LTD., NO.25/190C, THEKKEMURIYIL, AKG ROAD, EDAPPALLY, KOCHI Vs. STATE OF KERALA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	February 15, 2017
MATHEW JOSEPH Vs. STATE OF KERALA	December 7, 2017
MATHEW JOSEPH, PROP. PALM FIBRES & YARN TRADING CO. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE	October 17, 2017
MATHEW K. M. @ DAYEE Vs. GIJI MATHEW @ GIJI M. S. AND ANOTHER	August 17, 2017
MATHEW KOSHY Vs. SAJI VARGHESE AND OTHERS	February 28, 2017
MATHEW MATHEW Vs. STATE OF KERALA	October 24, 2017
MATHEWS Vs. THE SUB INSPECTOR OF POLICE	November 20, 2017
MATHRUBHUMI PRINTING AND PUBLISHING COMPANY LIMITED Vs. UNION OF INDIA	November 1, 2017
MAVELIKKARA Vs. M.R.SARIN	April 11, 2017
MAYA DEVI K. S. Vs. DEPUTY GENERAL MANAGER, SBT, ZONAL OFFICE	July 18, 2017
MAYA L Vs. STATE OF KERALA REPRESENTED BY SECRETARY	February 21, 2017
MAYADEVI S Vs. V.M.ANILKUMAR	July 1, 2017
MAYAN KUTTY Vs. STATE OF KERALA	November 29, 2017
MAYFLOWER HOTEL PVT. LTD Vs. INTELLIGENCE OFFICER	June 14, 2017
MAYILSWAMY Vs. CHITTUR PRIMARY CO-OPERATIVE AGRICULTURAL AND AURAL DEVLOPMENT BANK LTD.	July 28, 2017
MAYINKUTTY C. Vs. PARAYIL BALAN NAIR	July 20, 2017
MAYYERI MUHAMMED KUTTY HAJI Vs. THE KERALA STATE WAKF BOARD AND OTHERS	August 23, 2017
MAYYERI SHAJI, S/O. MOHAMMED Vs. SAIBUNEESA, D/O. MOHAMMED KUTTY AND OTHER	August 29, 2017
MCP PROPERTIES PVT. LTD. Vs. IRINJALAKUDA MUNICIPALITY AND OTHERS	September 25, 2017
MEDIA EXEMPLERS, ADVERTISING AND MARKETING CONSULTANTS Vs. THE MADRAS ADVERTISING CO. LTD., ANNA SALAI MADRAS	October 17, 2017
MEDILAND DRUG HOUSE Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM	June 21, 2017
MEENAKSHI AMMA Vs. MADHAVI AMMA	March 13, 2017
MEERA DAVIS Vs. JEEN THOMAS	July 25, 2017
MEERAN M M , S/O MUHAMMED Vs. MUVATTUPUZHA MUNICIPALITY	April 5, 2017
MEERSHA MUHAMMED S/O MUHAMMED Vs. STATE OF KERALA	May 26, 2017
MEETHALE PARAMBATH CHANDRAN Vs. C T MUHAMMED	March 3, 2017
MEETHALE VEETTIL SUBI Vs. MEETHALE VEETTIL LAKSHMI	October 25, 2017
MELUKKARA SERVICE CO-OPERATIVE BANK LTD. Vs. MELUKKARA SERVICE CO-OPERATIVE BANK LTD.	July 7, 2017
MERCY BABY Vs. KERALA STATE WAQF BOARD	July 31, 2017
MERCY GEORGE Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION	December 14, 2017
MERCY GEORGE Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION	December 11, 2017
MERIN DOMINIC Vs. UNION OF INDIA	February 21, 2017
MES COLLEGE REPRESENTED BY ITS PRINCIPAL Vs. MAHATMA GANDHI UNIVERSITY	June 7, 2017
MESSRS VIDYAA AYURVEDA AND HERBALS, NIRAPARA Vs. VAISHALI INDUSTRIES	February 10, 2017
METHALATT BALAN Vs. STATE OF KERALA	October 9, 2017
MICHEAL Vs. SEBASTIAN AND OTHERS	March 1, 2017
MINI Vs. LIFE INSURANCE CORPORATION OF INDIA	December 21, 2017
MINI K Vs. B PRASAD	April 11, 2017
MINI K T Vs. SENIOR DIVISIONAL MANAGER (DISCIPLINARY AUTHORITY)	December 21, 2017
MINI KOYAN Vs. R.ANILKUMAR	October 24, 2017
MINI PAUL Vs. MAHATMA GANDHI UNIVERSITY	June 27, 2017
MINI VARGHESE, W/O AJI MATHEW Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER	August 29, 2017
MINI.R.S D/O. S. RAJENDRAN NAIR Vs. THE EMPLOYEES STATE INSURANCE CORPORATION	July 25, 2017
MINOR ANTONY DANNY. K @ DANNY K.A. Vs. MANJULA K.S. AND OTHERS	November 7, 2017
MIRAJUL ISLAM SHEIK Vs. STATE OF KERALA	December 15, 2017
MISSERY Vs. SULFIKERALI AND ANOTHER	August 2, 2017
MISSIONARY CONGREGATION OF THE BLESSED SACRAMENT Vs. ST. MARYS CHURCH ALANGAD, KARUMALOOR VILLAGE, PARAVUR TALUK, 683 511, REPRESENTED BY THE VICAR, AND OTHERS	July 19, 2017
MODERN ELECTRICALS Vs. ASSISTANT COMMISSIONER	January 18, 2017
MOHAMAD SHAFI Vs. REGIONAL PASSPORT OFFICER	March 27, 2017
MOHAMMAD IQBAL Vs. KADUNGALLOOR GRAMA PANCHAYATH	July 27, 2017
MOHAMMED ASHARAF V. P. Vs. DISTRICT COLLECTOR, MALAPPURAM	May 30, 2017
MOHAMMED ASHRAF Vs. STATE OF KERALA	December 21, 2017
MOHAMMED ASHRAF Vs. STATE OF KERALA	January 12, 2017
MOHAMMED BAKHER. M Vs. UNION TERRITORY OF LAKSHADWEEP AND OTHERS	August 9, 2017
MOHAMMED HANEEFA Vs. UNION TERRITORY OF LAKSHADWEEP	August 30, 2017
MOHAMMED IQBAL SHAH Vs. KUNNOTH MOIDU	February 2, 2017
MOHAMMED KABIR, (KABIR) S/O. SARA UMMA AND OTHERS Vs. NASEEMA P.A.	February 27, 2017
MOHAMMED NOUFAL Vs. SAHEED	November 30, 2017
MOHAMMED SULAIMAN Vs. STATE OF KERALA	August 29, 2017
MOHAMMED THANSEER T.T Vs. THE DIRECTOR, TOURISM DEVELOPMENT, KAVARATHI ISLAND AND OTHERS	August 31, 2017
MOHAMMED THANSEER T.T Vs. THE DIRECTOR	August 3, 2017
MOHAMMEDKUTTY S/O LATE CHALILAKATH KUNHAMMEDUTY Vs. STATE OF KERALA	October 20, 2017
MOHANAN Vs. GANGADHARAN	February 3, 2017
MOHANAN Vs. SHYLAJA REENA	January 30, 2017
MOHANAN G S/O GOPALAN Vs. P J PAULY S/O JOSEPH	June 30, 2017
MOHANAN NAIR Vs. STATE OF KERALA	November 14, 2017
MOHANAN PILLAI Vs. JAMEELA	March 10, 2017
MOHANAN PILLAI.R Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	December 13, 2017
MOHANAN S/O GOPALAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	March 9, 2017
MOHANAN, P.K. ANDOTHERS Vs. SUDAKSHINA RAMAKRISHNAN ANDN OTHERS	February 15, 2017
MOHANDAS K N S/O K S NARAYANAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA COFEPOSA	July 28, 2017
MOHANDAS P. K. Vs. STATE OF KERALA	May 22, 2017
MOHANLAL Vs. A A POULOSE	June 15, 2017
MOIDEEN Vs. RAZIA @ THANKAM	July 3, 2017
MOIDEEN E. M. Vs. STATE OF KERALA	November 24, 2017
MOIDEEN KOYA Vs. CORPORATION OF KOZHIKODE	February 23, 2017
MOIDEEN SHAH Vs. JOSEPH MATHEW	February 1, 2017
MOIDEENKOYA Vs. K. BALAKRISHNAN	May 23, 2017
MOIDEENKUTTY S/O KUNHEEN Vs. ANSAR K P	January 10, 2017
MOLI Vs. SUB COLLECTOR	August 4, 2017
MOLI GEORGE AND OTHERS Vs. MUHAMMED FATHIMA AND OTHERS	August 22, 2017
MOLY JACOB W/O. JACOB, MULAMOOTTIL Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM	August 4, 2017
MOOKAMBIKA HOMES AND APARTMENTS PVT. LTD. AND OTHERS Vs. KOTAK MAHINDRA BANK LIMITED AND OTHERS	October 12, 2017
MOOSA VANNATHAMKANDIYIL Vs. REMLA KAKKAMVELLI PEEDIKAYIL	August 21, 2017
MOOTHATTIL ANIL KUMAR Vs. THE MALAPPURAM MUNICIPALITY	November 16, 2017
MOOZHIKKAL ABOOBACKER, S/O.MUHAMMEDKUTTY, AGED 64 YEARS, MOOZHIKKAL HOUSE, KUTTISSERICHINA, A.R. NAGAR P.O., TIRURANGADI, MALAPPURAM DISTRICT Vs. THE DISTRICT REGISTRAR (GENERAL), OFFICE OF THE DISTRICT REGISTRAR, MALAPPURAM, PIN	March 1, 2017
MOST REV. MORAN MOR BASELIOS CLEEMIS CATHOLICOS Vs. STATE OF KERALA	March 27, 2017
MOTTMMAL SHAJI Vs. STATE OF KERALA	February 6, 2017
MR. DINESH KUMAR Vs. STATE OF KERALA	January 10, 2017
MR. E.A. ABDUL SALAM Vs. THE FOOD CORPORATION OF INDIA	August 8, 2017
MR.AJI MATHEW Vs. THE FEDERAL BANK LTD	July 4, 2017
MRF LIMITED Vs. COMMISSIONER OF CUSTOMS COCHIN	November 16, 2017
MRS. ANNIE KOSHY Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA	June 22, 2017
MRS. KAVYA MADHAVAN Vs. STATE OF KERALA	September 25, 2017
MS. GRIHALAKSHMI FILMS Vs. JOINT COMMISSIONER OF INCOME TAX	May 26, 2017
MS. PREMIUM FERRO ALLOYS LIMITED Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS	September 20, 2017
MSGR. XAVIER CHULLICKAL Vs. RAPHAEL	June 7, 2017
MUBEENA S. Vs. STATE OF KERALA	July 3, 2017
MUBEENA.S Vs. STATE OF KERALA	June 26, 2017
MUFASAL Vs. VILLAGE OFFICER, FEROKE KOZHIKODE DISTRICT, PIN	January 13, 2017
MUHAMADALI @ KUNHANI S/O MUHAMMED UNNI Vs. STATE OF KERALA	June 19, 2017
MUHAMEMD RAFEEQ S/O NOOR MUHAMMED Vs. PALAKKAD MUNICIPALITY	June 13, 2017
MUHAMMAD ISMAYIL Vs. SAIBINISHA NELPURAKUNNI VEEDU	August 3, 2017
MUHAMMAD SABAH Vs. MAHAMMAD ISHAQ	March 24, 2017
MUHAMMED (DIED) Vs. CHERUVATTAPOYIL USSAIN S/O ALIKUTTY	November 9, 2017
MUHAMMED ABDUL HAKKIM Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD	July 4, 2017
MUHAMMED ANZEL Vs. VILAKKUDY GRAMA PANCHAYATH KUNNIKKOD PO, KOLLAM 691508, REPRESENTED BY ITS SECRETARY AND OTHERS	February 14, 2017
MUHAMMED ASHARAF S/O KUNHALAN Vs. E N NASEEMA EDASSERI MALAYIL VEEDU	May 31, 2017
MUHAMMED ASHIQ @ ASHIQ Vs. STATE OF KERALA	November 30, 2017
MUHAMMED ASHRAF, S/O. ABDU RAHIMAN Vs. SAJITHA, D/O. MOIDEEN	March 17, 2017
MUHAMMED ASLAM Vs. THE DIRECTOR	August 31, 2017
MUHAMMED ASLAM O.K. Vs. THE DIRECTOR, NATIONAL ELIGIBILITY CUM ENTRANCE TEST UNIT CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS	September 18, 2017
MUHAMMED ASLAM O.K. Vs. THE DIRECTOR, NATIONAL ELIGIBILITY CUM	February 7, 2017
MUHAMMED BASHEER Vs. GEETHA	June 14, 2017
MUHAMMED FAVAS Vs. BASHEER	August 21, 2017
MUHAMMED FAYIS Vs. THE STATE OF KERALA	October 28, 2017
MUHAMMED HAFTHAF Vs. STATE OF KERALA	January 23, 2017
MUHAMMED HAMSATH Vs. MAHAMMED BASHEER	April 3, 2017
MUHAMMED HANEEFA Vs. STATE OF KERALA	August 25, 2017
MUHAMMED ILLIYAS Vs. KERALA STATE POLLUTION CONTROL BOARD	August 26, 2017
MUHAMMED IQBAL Vs. STATE OF KERALA	September 19, 2017
MUHAMMED JEREES Vs. DARUNNAJATH ARABIC COLLEGE	April 10, 2017
MUHAMMED RIDWAN M K Vs. MUHAMMED RAFEEQUE	December 21, 2017
MUHAMMED SAJID T S/O ABOOBACKER T Vs. SUHADA P D/O ALAVI HAJI	November 16, 2017
MUHAMMED SULTHAN Vs. SIRAJ S/O SAITHUMUHAMMED	February 6, 2017
MUHAMMED ZAKIR T.K Vs. THE SOUTH INDIAN BANK LTD.	February 6, 2017
MUHAMMEDKUTTY Vs. JAMEELA	January 31, 2017
MUHAZIR.C.V. Vs. VINAYARAJ	September 27, 2017
MUJAHID, S/O ABOOBACKER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 11, 2017
MUJEEB Vs. STATE OF KERALA	October 12, 2017
MUJEEB MUJEEB RAHMAN Vs. A.T. MOHAMMED	June 8, 2017
MUJEEB RAHMAN Vs. SAKEER ALI	March 14, 2017
MUKESH DAS Vs. SMITHA NATH. S	March 8, 2017
MUMTHAS Vs. NIZAR	January 19, 2017
MUNDOTTU KAVIL THEKKEAMARATH KUNHANA MARAR Vs. KALLAT ABDUL VARIS AND ANOTHER	July 18, 2017
MUNDOTTU KAVIL THEKKEAMARATH KUNHANANTHA MARAR Vs. KALLAT ABDUL VARIS	July 20, 2017
MUNEER Vs. COMMERCIAL TAX OFFICER	January 20, 2017
MUNEERA, T.P. Vs. STATE OF KERALA AND OTHERS	August 1, 2017
MURALEEDHARAN Vs. THE REVENUE DIVISIONAL OFFICER	November 1, 2017
MURALEEDHARAN NAIR Vs. KAROOR GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY, PONAD KAROOR P.O, VIA. PALA, KOTTAYAM DISTRICT, PIN	February 17, 2017
MURALEEDHARAN NARIKKOTTU Vs. SASIKUMAR SHOBAN	July 7, 2017
MURALIDHARAN PILLAI S/O LATE VASUDEVAN PILLAI Vs. DISTRICT COLLECTOR, COLLECTORATE	March 2, 2017
MURUGAN S/O ITTAMAN Vs. T V SOMASUNDARAM S/O VELAYUDHAN	November 14, 2017
MURUKESAN S/O. KARUPPAN Vs. STATE OF KERALA	May 29, 2017
MUSTHAFA Vs. BUHARI	April 11, 2017
MUSTHAFA KOORMATH Vs. KOZHIKODE MUNICIPAL CORPORATION AND OTHERS	January 31, 2017
MUTHALAPURAM SERVICE CO-OPERATIVE BANK LTD., EKM. Vs. KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD.	June 14, 2017
MUTHOOT EDUCATIONAL TRUST Vs. LAND REVENUE COMMISSIONER	November 15, 2017
MY HINDUSTHAN PAINTS, THRISSUR Vs. STATE OF KERALA	July 5, 2017
N A MUHAMMEDALI S/O ABDULLA Vs. STATE OF KERALA	February 16, 2017
N CHRISTUDAS Vs. N PONNUMUTHU NADAR	February 1, 2017
N I NOORJAHAN Vs. DISTRICT SUPPLY OFFICER, ERNAKULAM	November 30, 2017
N K MOITHEEN Vs. KOTTAYAM MUNICIPALITY	August 10, 2017
N KRISHNAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY	February 8, 2017
N KUNHIKANNAN Vs. STATE OF CO-OPERATIVE ELECTION COMMISSION	June 9, 2017
N L JOSE Vs. FAISAL RAJ	March 3, 2017
N R NARAYANAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY	March 14, 2017
N RAMALINGA IYER Vs. CHIEF MANAGER & AUTHORIZED OFFICER	June 8, 2017
N S MOHANAN Vs. INDIAN OVERSEAS BANK	February 23, 2017
N SADANANDA S/O LATE N KRISHNA Vs. JAYANTHI W/O LATE K MADHAVA	November 17, 2017
N VALSALAN Vs. MALAYADATH KANDATH SHARADA	December 5, 2017
N VASUMATHI D/O RAIRU Vs. V P VALSAN S/O KANNAN	August 18, 2017
N. ABDUL RASHEED MANAGING PARTNER, MOULANA HOSPITAL, PERINTHALMANNA P.O., MALAPPURAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, LABOUR AND WELFARE DEPARTMENT, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM	February 1, 2017
N. KRISHNANKUTTY @ SWARNAPPAN, FREEDOM FIGHTER Vs. UNION OF INDIA	June 28, 2017
N. RADHAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY	April 12, 2017
N. S. SURESH Vs. SAKEENA	June 28, 2017
N. VASUMATHI Vs. V.P. VALSAN	August 18, 2017
N.J. KUNJACHAN, S/O. JOSEPH, RESIDING AT MANGALATHUKARI HOUSE, VARANAD P.O., CHERTHALA, ALAPPUZHA DISTRICT, PIN Vs. VENUGOPALAN, AGED 62 YEARS, S/O.NARAYANAN, VAZHACHIRA HOUSE, CHERTHALA SOUTH MURI, CHERTHALA SOUTH VILLAGE, CHERTHALA TALUK, PIN	February 17, 2017
N.K. BIJOY Vs. MANEESH U.C.	June 9, 2017
N.K.SIVARAMAN Vs. STATE OF KERALA	August 16, 2017
N.KUNHIKANNAN Vs. THE STATE OF CO-OPERATIVE ELECTION COMMISSION	March 1, 2017
N.M. ABOOBACKER Vs. SUNIL	November 2, 2017
N.M. DINESAN Vs. MANJUSHA	May 29, 2017
N.M.R. SIRAJ Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM	October 27, 2017
N.P. RAMAN KUTTY SON OF LATE KESAVAN NAMBAIR NALISSERY PATTATH Vs. DISTRICT COLLECTOR CIVIL STATION	July 12, 2017
N.P. RAVEENDRAN AND OTHERS Vs. DILEEP KUMAR AND OTHERS	August 31, 2017
N.P. YAHOO S/O. MOIDEEN Vs. THE MANAGER	October 11, 2017
N.P.POULOSE Vs. STATE CO-OPERATIVE ELECTION COMMISSION	June 5, 2017
N.S. SARATHKUMAR S/O LATE SURABY NATH AND ORS. Vs. S. PARVATHY AND ANR.	February 2, 2017
N.S.GOPAKUMAR Vs. THE BAR COUNCIL OF KERALA	January 6, 2017
N.T.C.P. LTD. AND ANOTHER Vs. M/S. RESHMI CONSTRUCTIONS	July 24, 2017
N.V.SUNIL Vs. KERALA STATE ELECTRICITY BOARD	November 17, 2017
NABEESA Vs. RAJEEV AND OTHERS	November 14, 2017
NABEESA Vs. THE BRANCH MANAGER	November 6, 2017
NADARAJAN Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM	December 18, 2017
NADUKANDY BIJUKUMAR & ORS. Vs. STATE OF KERALA & ANR.	January 25, 2017
NAFEESA KIZHAKKINIYAKATH Vs. P.P. RASLI PARAPPURATHU	October 11, 2017
NAFIA NOUSHAD Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY	August 30, 2017
NAILA ABDUL NAZAR Vs. GOPALAKRISHNAN	February 14, 2017
NAIR SERVICE SOCIETY Vs. JNANA ASHRAM	February 28, 2017
NAJEEM Vs. DIVISIONAL MANAGER	June 25, 2017
NAJMA PALLIYIL Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM	February 17, 2017
NALINI Vs. RADHA BALAKRISHNAN	June 29, 2017
NALINI Vs. RAMAKRISHNAN NAIR	March 28, 2017
NALINI E.K Vs. STATE OF KERALA	December 5, 2017
NALINI V.K. Vs. VISALAKSHI	July 26, 2017
NALUPURAKKAL LEELA Vs. MEETHALE VEETIL BHAGYALAKSHMI	September 20, 2017
NANDA MOHAN Vs. STATE OF KERALA	June 22, 2017
NANDINI DEVI, W/O. K.P. BHASKARAN NAIR AND OTHER Vs. MANAYA M, D/O. K.N. DHARMAPALAN AND OTHER	August 24, 2017
NANDITHA T. K. Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND OTHERS	August 18, 2017
NANDITHA T.K Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY	August 14, 2017
NANNIYODE KSHEEROLPADAKA Vs. STATE CO-OPERATIVE ELECTION COMMISSION	March 28, 2017
NARAYAN NAIR Vs. STATE OF KERALA	January 19, 2017
NARAYANA DAS Vs. V.U. PRAKASAN	March 7, 2017
NARAYANAN Vs. STATE OF KERALA REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE	October 20, 2017
NARAYANAN K. N. Vs. KHADEEJA	July 7, 2017
NARAYANAN NAIR S/O KORAVAMKUZHI AMMINI AMMA Vs. RUGMINI AMMA	September 20, 2017
NARAYANAN VISWAMBHARAN, AGED 55 YEARS, ERIKKALAVILA VEEDU, POOVAR DESOM, THIRUPURAM VILLAGE Vs. DEVI BHADRAKALI, SREE BHADRAKALI TEMPLE KARUMKULAM,REPRESENTED BY COMMITTEE SECRETARY, PIN	January 25, 2017
NARAYANAN, K.M. AND ANOTHER Vs. STATE OF KERALA AND ANOTHER	July 21, 2017
NARIKKUNI A.U.P.S. Vs. STATE OF KERALA	June 2, 2017
NARUKKAN CHIRA HAMZA, S/O (LATE) MOIDEEN KUTTY ELIYAPPATTA Vs. MANGADAN PARAMBATH SAJITHA, D/O MARAKKAR MUSALYAR AND OTHERS	June 29, 2017
NATIONAL AGENCIES, CENTURY BUILDINGS Vs. COMMERCIAL TAX INSPECTOR, COMMERCIAL TAX CHECK POST, WALAYAR, PALAKKAD DISTRICT	January 4, 2017
NATIONAL INSURANCE CO. LTD KOZHIKODE Vs. NISHA M. AND OTHERS	December 6, 2017
NATIONAL INSURANCE CO. LTD. Vs. SUDHAKARAN AND ORS.	June 16, 2017
NATIONAL INSURANCE CO. LTD. Vs. CONSUMER DISPUTES REDRESSAL FORUM	April 11, 2017
NATIONAL INSURANCE CO. LTD. Vs. SAJEEV	June 7, 2017
NATIONAL INSURANCE CO. LTD., KANNUR Vs. SHEEBA K.	August 24, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. ANU @ ANU KURIAN	November 1, 2017
NATIONAL INSURANCECOMPANY LTD. Vs. SHAHINA	September 13, 2017
NAVIN CHERIAN Vs. COMMERCIAL TAX OFFICER	September 25, 2017
NAVIN THOMAS Vs. WILSON THOMAS	October 20, 2017
NAZAR Vs. K. P. NASEEMA	July 26, 2017
NAZAR @ A K NAZAR MOHAMMED Vs. DEPUTY SUPERINTENDENT OF POLICE	May 26, 2017
NAZAR P. S/O.KOYA Vs. KABIRDAS P.P S/O. SANTHAKUMARI	June 30, 2017
NAZEEMA P K Vs. ABIDHA BEEGUM V S	April 3, 2017
NAZEER P., S/O. MOHAMMEDKUTTY HAJI Vs. JAMEEL SOORAJ, S/O. KUNHALAN, POOZHITHURA	October 11, 2017
NAZEERA BEEVI, D/O JAMEELA BEEVI Vs. SURESH	July 26, 2017
NEBU M THOMAS Vs. STATE OF KERALA	October 12, 2017
NECHUPADAM CONSTRUCTIONS PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD	December 7, 2017
NEELAKANDA THEERTHAPAD ASHRAMAM Vs. CHAIRMAN, STANDING COMMITTEE FOR FINANCE	June 29, 2017
NEENA C.R. , D/O. RAMACHANDRAN C.M. AND OTHER Vs. ASHOKAN P.R., S/O. S RAGHAVAN	January 18, 2017
NEETHU D/O SADANANDAN Vs. N V NISHA W/O SUDHEER	June 30, 2017
NEETHU D/O. LATE VENU MENON Vs. GIREESH, S/O. ARAVINDAKSHAN	April 5, 2017
NEETHU M. Vs. SABAREENATH M.S.	August 21, 2017
NELLIKKATHODI KALI Vs. NELLIKKATHODI ITTIKEERAN	August 9, 2017
NEW INDIA ASSURANCE CO LTD Vs. M JERALD S/O MARTIN	July 25, 2017
NEW INDIA ASSURANCE CO.LTD. Vs. HERNERS TRANSPORT AND SHIPPING PVT.LTD.	February 6, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAISY OOMMEN AND OTHERS	November 27, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. KALEESWARI	November 1, 2017
NEW KURUVATTOOR JEWELLERY Vs. INTELLIGENCE OFFICER	June 20, 2017
NEW KURUVATTOOR JEWELLERY Vs. INTELLIGENCE OFFICER (IB)-II	October 11, 2017
NIDHI SUSAN KURIAN Vs. TEJAZ K JOHN	March 3, 2017
NIDHIN M C S/O M CHANIAPPA Vs. STATE OF KERALA	February 22, 2017
NIKHIL LAL Vs. STATE OF KERALA	December 13, 2017
NIMMY MAJO Vs. KERALA UNIVERSITY OF HEALTH SCIENCE	March 23, 2017
NIRMALA EDUCATION TRUST Vs. STATE OF KERALA	August 11, 2017
NIRMALA EDUCATION TRUST, CHALAKUDY Vs. STATE OF KERALA	August 25, 2017
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA	March 8, 2017
NIRMALAKUMARI Vs. E VISHWANATHAN	January 18, 2017
NISANTH AND OTHERS Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS	November 27, 2017
NISHA AND OTHER Vs. PHILOMINA	February 9, 2017
NISHA L S Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	September 18, 2017
NISHA SAIRA BENOY D/O P S JACOB Vs. BENOY IDICULA BABU S/O IDICULA BABU	March 29, 2017
NISHA, 32 YEARS, D/O RAVEENDRAN, KOONGATTUPARAMBIL HOUSE Vs. RAMADAS	September 19, 2017
NISHAB MULLOLI Vs. THE MUKKOM SERVICE CO-OPERATIVE ...	November 20, 2017
NISHAMUDHEEN Vs. MARRIAGE OFFICER/SUB REGISTRAR	October 19, 2017
NITHEESH.A. Vs. DISTRICT EDUCATIONAL OFFICER	February 1, 2017
NITHIN S Vs. KERALA UNIVERSITY OF HEALTH SCIENCES	January 19, 2017
NIVYA Vs. SHIVAPRASAD	February 14, 2017
NIYAS P.A. Vs. STATE OF KERALA	November 28, 2017
NIYAS THAYYIL ASSISTANT PROFESSOR Vs. VICE CHANCELLOR CALICUT UNIVERSITY INSTITUTE	March 29, 2017
NIZAMUDEEN A. Vs. STATE OF KERALA	December 23, 2017
NIZAMUDHIN, A. Vs. STATION HOUSE OFFICER AND ANOTHER	May 30, 2017
NIZAR HUSSAIN Vs. STATE OF KERALA	March 20, 2017
NIZAR IBRAHIM Vs. STATE BANK OF INDIA	November 10, 2017
NOBLE MATHEW S/O. LATE M.D.MATHEW Vs. THE CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY ITS DIRECTOR, NEW DELHI	June 28, 2017
NOORJAHAN Vs. STATE OF KERALA REP. BY LOCAL ADMINISTRATION, SECRETARIAT, THIRUVANANTHAPURAM	February 2, 2017
NORKA ROOTS NORKA CENTRE Vs. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM	December 7, 2017
NOUFAL Vs. STATE OF KERALA	July 31, 2017
NOUFAL M.J. Vs. THE ASSOCIATION OF INDIAN	December 4, 2017
NOUFAL T.P Vs. THE INTELLIGENCE OFFICER	November 6, 2017
NOUSHAD Vs. STATE OF KERALA	January 4, 2017
NOUSHAD @ CHEMBAN Vs. STATE OF KERALA	December 13, 2017
NOUSHAD KULANGARA VEETTIL, CHETTUVA, KUNDALIYUR, KUNDALIYUR P.O. AND OTHERS Vs. HASNA KANDANASSERY VILLAGE, CHOWALLOOR DESOM	July 21, 2017
O PRASANNAKUMARI AMMA Vs. STATE OF KERALA	May 29, 2017
O.A. ABDUL SALAM Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION	October 31, 2017
O.P. SHEEJA Vs. STATE OF KERALA	April 11, 2017
OCHAR Vs. STATE OF KERALA	September 25, 2017
OMANAKUTTAN S/O. PARAMESWARAN Vs. ALAPPUZHA MAINTENANCE TRIBUNAL AND DISTRICT COLLECTOR	August 25, 2017
OMANAKUTTAN, S/O. BHASKARAN NAIR Vs. STATE OF KERALA	July 20, 2017
OOMMEN K. O. Vs. UNION OF INDIA	August 9, 2017
ORIENTAL INSURANCE CO LTD Vs. K R ASOKAN, S/O REGHUVARAN	July 24, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MINI KUNJUMANI	June 23, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SUKUMARAN	March 29, 2017
ORIENTAL INSURANCE CO. LTD. Vs. THOMAS	January 31, 2017
ORIENTAL INSURANCE COMPANY LIMITED MYSORE NOW Vs. V.K. KUTTAN S/O. KUNHAPPAN, VELIYATH PARAMBIL HOUSE, MADAKKARA, NENMENI P.O., S. BATHERI TALUK, WAYANAD DISTRICT, PIN	October 5, 2017
OSSAI CORNELIUS OSSAI Vs. STATE OF KERALA	February 14, 2017
OUSEPH JOY, S/O INASU Vs. AGRICULTURAL INCOME TAX, ALATHUR	June 1, 2017
OUSEPH THOMAS @ A J THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT AND, MINISTRY OF AGRICULTURE	November 14, 2017
OZONE GRANITES (P) LTD. Vs. THE JOINT REGIONAL TRANSPORT OFFICER	December 18, 2017
P A GEORGE S/O ABRAHAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT OF FOREST	December 19, 2017
P A PHAISAL Vs. STATE OF KERALA	January 16, 2017
P ABDULLAKOYA Vs. STATE OF KERALA	May 30, 2017
P ARYA ANTHARJANAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY (FOREST AND WILD LIFE)	December 11, 2017
P BALARAJAN NAMBIAR Vs. UNION OF INDIA REPRESENTED BY SECRETARY	March 21, 2017
P BEERAN S/O ABOOBACKER HAJI Vs. TIRUR MUNICIPALITY	December 12, 2017
P GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	October 3, 2017
P J AGRO FOODS (P) LTD REPRESENTED BY ITS MANAGING Vs. PUNNAYOOR GRAMA PANCHAYATH REPRESENTED BY ITS SECR	April 7, 2017
P J ANTONY Vs. SPICES BOARD, SUGANTHA BHAVAN	November 2, 2017
P J IYPE Vs. KERALA GRAMIN BANK	March 9, 2017
P J JOSE, S/O C T JOSEPH Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	February 21, 2017
P J JOSEPH Vs. STATE OF KERALA	July 6, 2017
P K AYYOOB Vs. DISTRICT COLLECTOR	August 3, 2017
P K BHASKARAN, S/O NARAYANAN Vs. STATE OF KERALA	March 7, 2017
P K CHANDRAN Vs. STATE OF KERALA	August 23, 2017
P K DEVAYANI AMMA Vs. V N KESAVAN NAMPOOTHIRI	September 15, 2017
P K MUTHALIB, S/O C P HAMZA Vs. SAREENA P , W/O P T ABDULLA	July 27, 2017
P K RAJEEVAN Vs. CHAIRMAN AND MANAGING DIRECTOR, INDIAN BANK	February 2, 2017
P K SAJIMON S/O SUDHAKARAN PUTHUVEETTIL Vs. P S AMBIKA W/O PRASAD	June 12, 2017
P K SONY JAYES TRADES Vs. KOCHI MUNICIPAL CORPORATION	June 30, 2017
P K SUKUMARA PANICKER Vs. STATE OF KERALA	March 3, 2017
P M ISMAIL , S/O MAMMU Vs. ABBAS , S/O HYDROSE	June 14, 2017
P M MATHEW Vs. ANTONY MATHEW AND OTHERS	March 30, 2017
P M MATHEW Vs. STATE OF KERALA	August 29, 2017
P M THOMAS, PROPRIETOR, KUTTAN S LAND, PLAMMOOTTIL Vs. CHIEF MANAGER, AUTHORISED OFFICER	March 2, 2017
P N OMMEN Vs. K T KURIAKOSE	March 2, 2017
P N SASIDHARAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY	January 5, 2017
P N SOMAN Vs. KERALA WATER AUTHORITY	November 13, 2017
P P JAMALUDEEN AMINA MANZIL Vs. STATE OF KERALA	June 1, 2017
P P SAMEEMA, D/O SAINUDEEN Vs. RAFFEEQ, SON OF ABU	June 15, 2017
P P VARGHESE SHIFT PRODUCTION SUPERVISOR Vs. HINDUSTAN INSECTICIDES LTD REPRESENTED BY ITS MANAGING DIRECTOR	December 19, 2017
P R DEVADAS Vs. SUB DIVISIONAL MAGISTRATE	August 25, 2017
P S CHANDRIKA Vs. VIJAYAMOHINI MILLS EMPLOYEES	December 6, 2017
P S SAJIMON Vs. REGENCY CERAMICS LIMITED	December 1, 2017
P SABIDADEVI Vs. P SUKHADEV, S/O SEKHARAN	April 5, 2017
P SIVAKUMAR Vs. CHALAKUDY MUNICIPALITY	August 9, 2017
P SUJATHA Vs. ORIENTAL INSURANCE COMPANY LTD	September 13, 2017
P T MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 14, 2017
P V GANGADHARAN Vs. PRAMOD K	November 6, 2017
P V MADHUSUDHANAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT	March 7, 2017
P V SURESH S/O K N VIJAYAN PILLAI Vs. STATE OF KERALA	November 27, 2017
P V UNNIKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECR	January 27, 2017
P V VINOD, S/O LATEVISWANATHAN Vs. MADHAVARAJA CLUB	April 5, 2017
P YOOSEPH Vs. B RAJENDRAN	February 3, 2017
P YOOSUF Vs. AUTHORISED OFFICER	January 12, 2017
P YOOSUF Vs. CHIEF MANAGER	March 10, 2017
P. ANIL KUMAR Vs. P. GIRIJA, D/O. RAMAN NAIR, AYANIKKATT HOUSE, MAVOOR POST, KOZHIKODE DISTRICT	October 20, 2017
P. ASEES, SON OF ABDULLA Vs. SAREENA, DAUGHTER OF SOOPY,	April 6, 2017
P. DEVI Vs. PRAMEELA MOHANAN	March 15, 2017
P. FATHIMA Vs. ARUNAPRIYA AND OTHERS	June 16, 2017
P. GANGADHARA ALVA Vs. ICAR - CENTRAL PLANTATION CROPS RESEARCH INSTITUTE	October 25, 2017
P. GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA	July 24, 2017
P. GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA	August 29, 2017
P. NARAYANAN Vs. P.M. MADHAVAN AND OTHERS	May 25, 2017
P. RADHA SRUTHI AND OTHERS Vs. THE URBAN CO	December 19, 2017
P. RAMAKRISHNAN, (FORMERLY WORKING AS SENIOR SUPERINTENDENT OF POST OFFICES), PALAKKAD DIVISION, PALAKKAD Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF PERSONNEL &AMP; TRAINING, NORTH BLOCK, NEW DELHI	January 27, 2017
P. SASIDHARAN Vs. KOZHIKODE CORPORATION	June 7, 2017
P. SIVAKUMAR Vs. CHALAKUDY MUNICIPALITY AND OTHERS	August 9, 2017
P. SUNDARA BHAT Vs. DUGGAMMA	June 28, 2017
P.A SHADULY @ HARIS Vs. STATE	April 11, 2017
P.A. GEORGE AND OTHERS Vs. STATE OF KERALA AND ANOTHERS	December 20, 2017
P.A. NAUSHAD Vs. COMMISSIONER OF CUSTOMS	July 5, 2017
P.A. PRAKASH Vs. MANAGER	September 18, 2017
P.A.TRADING Vs. GOVERMENT OF KERALA	January 10, 2017
P.BALAN Vs. ADDITIONAL DISTRICT MAGISTRATE	June 19, 2017
P.C. JOSEPH, S/O LATE CHACKO, AGED 67 YEARS, PONNATTU (H), VAZHITHALA PO, THODUPUZHA TALUK, IDUKKI Vs. P.C. GEORGE, S/O CHACKO, AGED 65 YEARS, PLATHOTTOM (HOUSE), ARUVITHARA PO, PERUMNILAM KARA, KOTTAYAM	January 9, 2017
P.C. THOMAS & CO. REPRESENTED BY ITS PARTNER SRI. PAUL THOMAS, Vs. STATE OF KERALA REPRESENTED BY ITS ADDITIONA CHIEF SECRETARY, PUBLIC WORKS DEPARTMENT	October 26, 2017
P.C.GEORGEKUTTY Vs. STATE OF KERALA	October 25, 2017
P.C.JOHN Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK	April 11, 2017
P.C.THOMAS EX. MP Vs. THE STATE OF KERALA	November 29, 2017
P.DEVASAHAYAM Vs. G.SUDHAKARAN NAIR	April 11, 2017
P.G. RAJAN Vs. THE STATE OF KERALA AND OTHERS	August 31, 2017
P.H. MOHAMMED SALIM Vs. SHAJILA BEEVI	August 9, 2017
P.IBRAHIM KUTTY Vs. MANAGER	May 23, 2017
P.J. ABRAHAM KATHANAR Vs. P.G. YOHANNAN	April 10, 2017
P.J. KUNJUMON Vs. EDWIN TOMSON	September 22, 2017
P.J. SARAMMA (DIED) Vs. THE GENERAL MANAGER	March 28, 2017
P.J.CYRIAC Vs. STATE OF KERALA	August 10, 2017
P.K. KESAVA BABU Vs. K. RAVEENDRAN AND OTHERS	November 13, 2017
P.K. KRISHNA KUMARI AMMA Vs. KAMALAKSHI AMMA VALSAMMA AND OTHERS	April 4, 2017
P.K. KURIAN Vs. K.J. ABRAHAM AND OTHERS	August 9, 2017
P.K. RAJAN Vs. MOHANRAJ	June 8, 2017
P.K.ABOOBACKER Vs. DISTRICT POLICE CHIEF	February 21, 2017
P.K.BASHEERA Vs. M.JIGESH	September 25, 2017
P.K.KARTHYAYANI Vs. E.N.SOMAN	October 24, 2017
P.K.NAFEESA Vs. PAYYOLI GRAMA PANCHAYATH	November 15, 2017
P.K.SULAIMAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED	July 25, 2017
P.LAKSHMANAN Vs. THE SECRETARY	May 22, 2017
P.M. PAREETH AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT, STATE SECRETARIAT, THIRUVANANTHAPURAM	February 2, 2017
P.M. POULOSE Vs. JOMON MANI	July 14, 2017
P.M. SADANANTHAN Vs. THARA REJIMON	April 11, 2017
P.M.MATHEW PADINJAREL Vs. THE DEPUTY SUPERINTENDENT OF ...	November 9, 2017
P.M.VISWANATHAN Vs. MANDATTIL GEETHA	September 18, 2017
P.MANOHARAN Vs. STATE OF KERALA	December 6, 2017
P.N. RAMAN Vs. K. ABDUL RAHIMAN	June 14, 2017
P.N.N.M. AYURVEDA MEDICAL COLLEGE Vs. KERALA UNIVERSITY OF HEALTH SCIENCES	December 21, 2017
P.N.PARAMESWARAN NAIR Vs. PALA BRAHMANA SAMOOHAM TRUST	August 24, 2017
P.O. THOMAS Vs. KOLLAM TALUK LEGAL SERVICE COMMITTEE	April 7, 2017
P.P. ABOOBACKER HAJI Vs. C.P. HANEEFA	July 27, 2017
P.P. JOSEPH, S/O. MARKOSE PAILY Vs. V.J. MARY, D/O. JOSEPH	January 6, 2017
P.P. SOMAN S/O. PAPPUNNI Vs. ISHA K.N. CHENNAMKARICHIRA HOUSE, VAIKOM VILLAGE, KOTTAYAM, PIN	July 26, 2017
P.P.JOHN Vs. THE CHIEF ENGINEER (CIVIL)	January 4, 2017
P.R. PONNAPPAN AND OTHERS Vs. P.R. KRISHNAN AND OTHERS	March 27, 2017
P.RAMAKRISHNAN Vs. UNION OF INDIA	January 12, 2017
P.RANJITH KUMAR Vs. DISTRICT PANCHAYATH	March 6, 2017
P.S.GANAPATHI SWAMI, S/O. SUBRAMANIAN Vs. KARTHIKEYAN, S/O.VAZHAPPILLYVEETTILSANKARAN	June 15, 2017
P.T. ABRAHAM (MANAGER) Vs. STATE OF KERALA REPRESENTED BY THE SPECIAL TAHSILDAR (LA)	October 24, 2017
P.T. CHANDRAN Vs. CHEMMALASSERY POVONGOT VASUDEVA KURUP	June 15, 2017
P.T. YOOSUF S/O LATE KUNHUMOIDU Vs. VADAKKOOTTU KRISHNANKUTTY NAIR S/O AMMALU AMMA	February 27, 2017
P.T.MATHEW Vs. G.JOHN	September 19, 2017
P.V. ANTONY Vs. M/S. SWASTIK SWEET HOUSE	April 11, 2017
P.V. BALACHANDRAN Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM	July 22, 2017
P.V. CLEMENT, S/O. P.V. VARGHESE Vs. P.X. ABRAHAM	October 30, 2017
P.V. DASAN, S/O. LATE GOVINDAN Vs. P. SOBHA, D/O. KANARAN AND OTHERS	May 31, 2017
P.V. PONNAPPAN Vs. BALACHANDRAN	October 27, 2017
P.V.SAHAD Vs. STATE OF KERALA	June 16, 2017
PA MOHAMMAD Vs. THE SUB INSPECTOR OF POLICE	November 1, 2017
PA SATHYAN Vs. STATE OF KERALA	February 22, 2017
PADANNAYIL MOIDEEN KOYA Vs. CORPORATION OF KOZHIKODE AND ANOTHER	February 23, 2017
PADINJAREKARA AGENCIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, KOTTAYAM	July 11, 2017
PADINJAREKARA BROTHERS Vs. STATE OF KERALA	January 11, 2017
PADMAKUMARI Vs. MANOJ KUMAR, S/O SUKUMARA KURUP, MANOJ BHAVANAM	October 6, 2017
PADMANABHAN PALLATH Vs. STATE OF KERALA	February 1, 2017
PADMINI AND OTHERS Vs. KUTTAPPAN	March 13, 2017
PAILY AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS	September 19, 2017
PALAKKAD DISTRICT CO Vs. DY. COMMR. OF C. EX.	July 10, 2017
PALAKKAD JILLA BUS OPERATORS ASSOCIATION Vs. GOVERNMENT OF KERALA	July 7, 2017
PALAKKIL PUTHIYAMALIYEKKAL ABDUL RASAKH Vs. P K SALEEM	March 29, 2017
PALAKKUNATHU FOUNDATION Vs. UNIVERSITY OF KERALA	July 21, 2017
PALGHAT CHAMBER OF COMMERCE Vs. STATE OF KERALA	March 10, 2017
PALLIKKAL MUHAMMED Vs. STATE OF KERALA	November 22, 2017
PALLIKUTHU SATHYASEELAN Vs. SUB REGISTRAR, WANDOOR SUB REGISTRAR OFFICE	October 16, 2017
PALLIPARA MEHBOOB Vs. PARAMMEL RAJEENA	August 22, 2017
PALLIYALIL AHAMEDKUTTY Vs. STATE OF KERALA	March 1, 2017
PALMSHORE HOTELS (P)LIMITED Vs. COMMISSIONER OF INCOME TAX(APPEALS)-I	October 19, 2017
PANDAKKAL CHEKKUTTY HAJI, S/O ALAVIKUTTY HAJI Vs. DISTRICT REGISTRAR, MALAPPURAM	February 28, 2017
PANKAJAKSHAN NAIR, AGED 78 YEARS, S/O.VELAYUDHAN PILLAI, ANANDA BHAVAN, OORUPOIKA CHERRY, AVANAVANCHERRY VILLAGE Vs. SHYLAJA AGED 31 YEARS, D/O.JANAMMA, S.K.V.MANDIRAM, KOTTANKARA CHERY, KOTTANKARA VILLAGE, KOLLAM TALUK	January 16, 2017
PANNIYANIKKAL BRIDGIT DEVASSIA Vs. PANNIYANIKKAL DEVASSIA	June 1, 2017
PAPPACHAN Vs. ORIENTAL KURIES LTD.	April 4, 2017
PAPPY JOSE G Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY	January 6, 2017
PARAG DOMESTIC APPLIANCES Vs. COMMISSIONER OF CUSTOMS, COCHIN	June 5, 2017
PARAKKAT SREE BHAGAVATHI Vs. THE ADDITIONAL DISTRICT MAGISTRATE	March 29, 2017
PARAKKAT SREE BHAGAVATHI KAVASSERY DESAM POORA COMMITTEE Vs. ADDITIONAL DISTRICT MAGISTRATE	March 29, 2017
PARAMBATH MOIDU Vs. P. PUSHPARAJAN	March 10, 2017
PARAMESWARAN Vs. DISTRICT COLLECTOR	November 8, 2017
PARAMESWARAN NAMBOOTHIRIPAD A. M. Vs. GURUVAYOOR DEVASWOM COMMITTEE	September 18, 2017
PARANTHILLATT ABOOBACKER HAJI Vs. K. E. N. AHAMMED	September 27, 2017
PARDEEP KODIVEEDU CLETUS Vs. LOCAL REGISTRAR OF MARRIAGES	January 30, 2017
PARENTS TEACHERS ASSOCIATION (P.T.A.) Vs. STATE OF KERALA	November 10, 2017
PARISONS FOODS (P) LTD Vs. STATE OF KERALA	November 29, 2017
PARISONS FOODS (P) LTD. Vs. STATE OF KERALA	April 12, 2017
PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY	January 24, 2017
PARMITA TIWARI Vs. PRINCIPAL GOVERNMENT MEDICAL COLLEGE	June 27, 2017
PARTHROSE Vs. JEEVALAN	January 3, 2017
PARVATHY AMMA Vs. THIMMAYYA @ THIRUMALESHWARA BHAT	May 22, 2017
PARVATHY AMMA, W/O RAMACHANDRA BALLAL Vs. NARAYANAN MANIYANI, S/O CHANIYA MANIYANI	August 10, 2017
PARVATHY AND OTHERS Vs. ARATHIL KANDATHIL VEETIL SARADA AMMA AND OTHERS	February 28, 2017
PARVATHY P B Vs. UNIVERSITY OF CALICUT	November 1, 2017
PASCAL BYLON K.I. Vs. STATE OF KERALA AND ORS.	April 4, 2017
PATEL CARS PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT TAXES DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS	November 21, 2017
PATHIYOTTIL NARAYANAN VYDIAR Vs. DEVADASAN	July 18, 2017
PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	June 7, 2017
PAUL @ KUNJIPPALU S/O KUNJUVAREED Vs. JEENA GEORGE D/O GEORGE	June 29, 2017
PAUL J.MANJOORAN Vs. SUHAS	April 4, 2017
PAULOSE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	April 4, 2017
PAULOSE THOMAS Vs. SKARIA THOMAS	October 10, 2017
PAVITHRAN Vs. STATE OF KERALA	December 13, 2017
PEETHAMBARAN U K Vs. STATE OF KERALA	March 7, 2017
PEEVEES PROJECTS (P) LTD Vs. DIRECTOR GENERAL, FIRE AND RESCUE SERVICES	August 21, 2017
PENIEL CASHEW COMPANY Vs. AHCOM SARL	September 23, 2017
PENIEL CASHEW COMPANY Vs. M/S. AHCOM SARL	October 27, 2017
PEROOR SERVICE CO-OP. SOCIETY LTD. Vs. STATE OF KERALA	November 1, 2017
PERUMBANANIKKAL JISMON Vs. THE STATE OF KERALA AND ANOTHER	September 15, 2017
PERUMBAVOOR URBAN SERVICE Vs. STATE OF KERALA	September 30, 2017
PERUMPALAM GRAMA PANCHAYATH Vs. PRAKASHAN K M, S/O MADHAVAN	June 21, 2017
PERUMPALAM GRAMA PANCHAYATH Vs. PRAKASHAN K M	January 31, 2017
PETER Vs. FAISAL	June 12, 2017
PETER Vs. STATE	November 24, 2017
PHILIP Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	May 22, 2017
PHILIP KURIAN Vs. JAMES P. K. AND ANOTHER	May 31, 2017
PHILIP PHILIP Vs. DISTRICT COLLECTOR	January 20, 2017
PHILIP XAVIER ANTONY Vs. VICE CHANCELLOR, MG UNIVERSITY, KTYM. AND OTHERS	November 10, 2017
PIOUS A.U. Vs. ERUMELI GRAMA PANCHAYATH ERUMELI P.O., KOTTAYAM, REP. BY ITS SECRETARY. AND OTHERS	February 6, 2017
PIOUS AND OTHER Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, IDUKKI, PAINAVU. AND OTHER	August 30, 2017
PNM HOSPITAL Vs. HDFC BANK LTD.	March 7, 2017
POKKER S/O MOIDU Vs. GENERAL MANAGER	December 20, 2017
POKKER, S/O. MOIDU Vs. THE GENERAL MANAGER	June 30, 2017
PONNAMMA THOMAS Vs. THE DISTRICT EDUCATIONAL OFFICER	February 9, 2017
PONNAPPAN Vs. BALACHANDRAN	October 27, 2017
PONNAPPAN P. Vs. V. BALACHANDRAN	July 27, 2017
POOTHUNDU ESTATE, PADAGIRY P.O., NELLIAMPATHY, PALAKKAD, REPRESENTED BY ITS MANAGER Vs. GENERAL SECRETARY, NATIONAL PLANTATION WORKERS UNION (UTUC), PADAGIRY P.O.	May 26, 2017
POPULAR TRADERS Vs. INCOME TAX OFFICER (TDS)	June 1, 2017
POSTMASTER GENERAL Vs. M J JOHNSON, S/O JOSEPH	May 23, 2017
POULOSE Vs. ASSISTANT EDUCATION OFFICER	February 28, 2017
PRABHAKARAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT	December 12, 2017
PRABHAKARAN PILLAI Vs. ASST.REGISTRAR OF CO-OPERATIVE SOCIETIES	March 14, 2017
PRADEEP Vs. KALLYANADAYINI SABHA (REGD), AND OTHERS	September 15, 2017
PRADEEP KODIVEEDU CLETUS Vs. LOCAL REGISTRAR OF MARRIAGES	November 29, 2017
PRADEEP KUMAR Vs. DISTRICT COLLECTOR, CIVIL STATION, KOZHIKODE	May 25, 2017
PRADEEP KUMAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	November 23, 2017
PRADEEPAN K P Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY CHAIRMAN & MANAGING DIRECTOR	March 23, 2017
PRADEEPKUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	August 22, 2017
PRADEEPKUMAR AND OTHERS Vs. STATE OF KERALA REP. BY THE SUB INSPECTOR OF POLICE	September 19, 2017
PRADOSH A.B. AND OTHERS Vs. BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS	November 9, 2017
PRAHLADAN VASUDEVAN Vs. AXIS BANK LTD	December 30, 2017
PRAKASAN, S/O. KOCHAPPAN Vs. BABY, D/O. VELAYUDHAN	April 5, 2017
PRAKASH THANKAPPAN,KALLARUVELI HOUSE Vs. STATE OF KERALA	July 12, 2017
PRAMEELA MOHANAN Vs. DEVI	March 15, 2017
PRAMOD Vs. C.K. AMMED	July 5, 2017
PRAMOD K P Vs. STATE OF KERALA	December 21, 2017
PRAMOD K.P. Vs. STATE OF KERALA	July 13, 2017
PRAMOD YESODHARAN Vs. STATE OF KERALA	April 4, 2017
PRASAD Vs. STATE OF KERALA	February 6, 2017
PRASAD Vs. STATE OF KERALA	February 23, 2017
PRASAD @ PURUSHOTHAMAN Vs. KERALA WOMENS COMMISSION, PATTOM	July 7, 2017
PRASAD P.S. WAITER, TAMERINE EASY HOTEL Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD. AND OTHERS	March 23, 2017
PRASAD, R. Vs. TRAVANCORE DEVASWOM BOARD AND ANOTHER	June 28, 2017
PRASAD, S/O. SACHIDANANDAN Vs. SHYLA, D/O.KAMALAKSHY,	March 15, 2017
PRASANNA Vs. THRESIAL LILLY, D/O. TRESIAL AND OTHERS	January 25, 2017
PRASANNA B Vs. KABEER P K	November 7, 2017
PRASANNA BABU Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION	November 13, 2017
PRASANNAKUMAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	November 10, 2017
PRASANNAKUMARA PANICKER Vs. STATE OF KERALA	June 30, 2017
PRASANTH V KURUP Vs. STATION HOUSE OFFICER	November 7, 2017
PRATAP, A.K. AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION	July 7, 2017
PRATHEESH V AGED 41 YEARS, S/O. MR. G VENKITARAMAN, RESIDING AT 11/509, TAILOR STREET, KOPPAM, PLAKKAD P.O, 678 001 Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM	January 24, 2017
PRAVEEN Vs. SABITHA	March 22, 2017
PRAVEEN P. Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES AND OTHERS	August 17, 2017
PRAVEEN S/O THAMARAKSHAN Vs. STATE OF KERALA REPRESENTED BY ADDL SUB INSPECTOR	November 24, 2017
PRAVEEN.N. Vs. STATE OF KERALA	August 30, 2017
PRAYAR GOPALAKRISHNAN Vs. STATE OF KERALA	November 13, 2017
PREEJU DAVID Vs. MINOR MEBEL	July 14, 2017
PREETHA Vs. STATE OF KERALA	March 10, 2017
PREETHA THOMAS Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI	April 6, 2017
PREETHY V.M. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA	October 11, 2017
PREMA, D/O. RAMALINGA NADAR Vs. DR. M. CHENGUNAYAGOM, S/O. DR. MUTHUNAYAGOM NADAR	January 18, 2017
PREMAKUMARI Vs. STATE OF KERALA	August 2, 2017
PREMAN Vs. SAKTHI FINANCE LIMITED NO. 62, DR. NANJAPPA ROAD, COIMBATORE	May 24, 2017
PREMBUSHAN Vs. THULASIDAS	June 28, 2017
PREMKUMAR Vs. STATE REP BY CIRCLE INSPECTOR OF POLICE	October 16, 2017
PREMKUMAR, S/O. AVARACHAN Vs. STATE	October 16, 2017
PREMNATH RAVINDRANATH Vs. THE STATE OF KERALA	March 24, 2017
PRIJITH CHANDRAN Vs. STATE OF KERALA AND ORS.	January 30, 2017
PRIME TECH GENERAL TRADING PVT.LTD. Vs. THE INTELLIGENCE INSPECTOR DEPARTMENT OF COMMERCIAL TAXES	February 1, 2017
PRINCE Vs. MANJU	April 12, 2017
PRINCE KURIAN Vs. VINCENT. N.Y. AND OTHERS	August 2, 2017
PRINCIPAL Vs. KERALA UNIVERSITY OF HEALTH SCIENCES REPRESENTED BY REGISTRAR	July 28, 2017
PRINCIPAL Vs. AKHIL VIJAYAN	July 10, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SILPA PROJECT & INFRASTRUCTURES (INDIA) PVT. LTD.	September 25, 2017
PRINCIPAL, GOVT HOMOEO MEDICAL COLLEGE Vs. SANTHI V	December 14, 2017
PRIVATE BUS OWNERS ORGANISATION, VYPEEN PARAVUR UNIT Vs. TRANSPORT COMMISSIONER	October 17, 2017
PRIYA C MENON Vs. KRISHNAKUMAR V	August 8, 2017
PRIYA SASIDHARAN Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM	February 27, 2017
PRIYA SUBRAMANIA Vs. HARI SHANKAR DAS	July 20, 2017
PRIYA SUBRAMANIA Vs. HARI SHANKAR DAS	April 5, 2017
PROF. MEERAN MALUK MOHAMMED.S AGED 76, S/O. M. SAYED KANNU, JAMEELATH, PYARIS ROAD, THIRUVANANTHAPURAM Vs. THE MUSLIM ASSOCIATION THIRUVANANTHAPURAM, REG. NO. 40 OF 1966, NANDAVANAM, THIRUVANANTHAPURAM. REPRESENTED BY ITS SECRETARY	February 14, 2017
PROF. STANLO JOHNES, S/O. JOHNSON, HONORARY MANAGER, SAMUEL L.M.S. HIGHER, SECONDARY SCHOOL, CHERUVARAKKONAM, PARASSALA, THIRUVANANTHAPURAM Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EPFO, REGIONAL OFFICE, BHAVISHYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM	January 16, 2017
PROF. V.M. ANIYAN Vs. THE UNIVERSITY OF CALICUT	April 4, 2017
PROF.G.S.CHANDRA BHANU NAIR Vs. DISTRICT POLICE CHIEF	June 29, 2017
PROF.MEERAN MALUK MOHAMMED.S Vs. THE MUSLIM ASSOCIATION	January 12, 2017
PROFESSIONAL COURIERS Vs. EMPLOYEES PROVIDENT FUND	May 23, 2017
PROFESSOR DR. V. H. ABDUL SALAM Vs. STATE OF KERALA	September 22, 2017
PROMOD KUMAR M K Vs. UNION OF INDIA, REPRESENTED BY SECRETARY	December 14, 2017
PROWESS CONSTRUCTIONS (P) LTD Vs. SATHIBHOOSHAN, S/O SUKUMARAN	February 20, 2017
PUBLIC INTEREST PROTECTION ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY	December 11, 2017
PULIKKATHODI ALI Vs. MATHEW JOSE PUTHIYA KUNNEL	June 30, 2017
PULIKKATHODI ALI Vs. MATHEW JOSE PUTHIYA KUNNEL	October 4, 2017
PULIKKOOL THAZHEKUNIYIL K. DHINESHAN Vs. PEEDIYEKKANTAVIDA KUNHIMOOSA	July 28, 2017
PULUTHIVAYAL VEETTIL SUKUMARAN Vs. EXCISE INSPECTOR, KOZHIKODE RANGE	November 22, 2017
PUNNAKAL MAJEED Vs. STATE REPRESENTED BY EXCISE RANGE INSPECTOR	March 24, 2017
PURUSHAN, S/O KUNJAN Vs. MANKAMMA, D/O KUTTY	May 25, 2017
PURUSHOTHAMAN Vs. CHIEF EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT, OFFICE OF THE CHIEF EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, CHEMBUKKAVU P.O., THRISSUR, PIN	June 5, 2017
PURUSHOTHAMAN KUTTIYIL Vs. STATE OF KERALA AND ANOTHER	January 31, 2017
PURUSHOTHAMAN PILLAI S/O. KUNJURAMAN PILLAI, AGED 68, RESIDING AT SAJI BHAVAN, THUMBODU ANAKUDI MURI, VAMANAPURAM VILLAGE, THIRUVANANTHAPURAM Vs. SUDHEER, AGED 42, S/O. KUTTAN PILLAI, RESIDING AT CHITHRALAYAM, PERIMELL, MITHURMALA, ANAKUDI MURI, KALLARA VILLAGE, THIRUVANANTHAPURAM 695 588	March 15, 2017
PUSHPA PAUL W/O K C PAUL Vs. PALA MUNICIPALITY	June 14, 2017
PUSHPADASAN Vs. SHEELA JERALD	February 17, 2017
PUSHPARAJAN P. Vs. PARAMBATH MOIDU	March 10, 2017
PUTHANPURAYIL SATHI Vs. PARAMBAN DEVI	June 12, 2017
PUTHIYA VEETTIL PRIYESH Vs. PADOLI BIJU	August 26, 2017
PUTHIYATHERU URBAN CO-OPREATIVE SOCIETY LIMITED V. Vs. JOINT REGISTRAR OF CO-OPREATIVE SOCITIES (GENERAL)	February 16, 2017
PUTHIYAVEETTIL VARGHESE Vs. STATE OF KERALA REP BY SECRETARY	June 19, 2017
PVS BUILDERS AND DEVELOPERS Vs. PERUMANNA GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY, PERUMANNA P.O., KOZHIKODE	March 21, 2017
R CHANDRABHANU Vs. R VIJAYAKUMAR	September 18, 2017
R DANIEL MADHUKAR Vs. FERTILIZERS AND CHEMICAL TRAVANCORE LTD	July 11, 2017
R S MOHANACHANDRAN Vs. ANAD FARMERS SERVICED CO-OPERATIVE BANK LTD	August 11, 2017
R S SASIKUMAR Vs. STATE OF KERALA	December 21, 2017
R SASIDHARAN Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)	June 27, 2017
R SUDARSANA PILLAI Vs. K THULASEEDHARAN NAIR	October 10, 2017
R SURESHKUMAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY	December 4, 2017
R VIJAYAN Vs. COMMERCIAL TAX OFFICER PUNALUR	July 6, 2017
R. AJITHKUMAR Vs. PRAVEENA	March 7, 2017
R. DANIEL MADHUKAR Vs. FERTILISERS AND CHEMICAL TRAVANCORE LTD. AND OTHER	July 11, 2017
R. DHANALAKSHMI PROPRIETRIX AND OTHERS Vs. SENIOR MANAGER	October 16, 2017
R. RAMACHANDRAN NAIR Vs. THE DY.COMMISSIONER OF INCOME TAX	January 6, 2017
R. RAMKUMAR Vs. THE AUTHORISED OFFICER STATE BANK OF INDIA	November 8, 2017
R. THANKAPPAN, S/O. RAMAKRISHNAN ASARI Vs. M.A. JAYASREE, KUMAR BHAVAN	February 14, 2017
R. VIJAYAKUMAR Vs. R. CHANDRABHANU	September 18, 2017
R. VIJAYAKUMAR, AGED 52, S/O. RAJAKRISHNAN, PROPRIETOR, MARIAN SPICES, 8/1767, JAWAHAR ROAD, KOOVAPPADAM, MATTANCHERRY Vs. THE STATE OF KERALA, REP. BY THE SECRETARY, DEPARTMENT OF CIVIL SUPPLIES, THIRUVANANTHAPURAM	February 28, 2017
R.KESU @ KASINATHAN Vs. U.C.O BANK	November 15, 2017
R.M. MURALEEDHARAN Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM	October 31, 2017
R.M.SURESHAN Vs. STATE OF KERALA	June 14, 2017
R.P.C PAPER MILLS PVT. LTD. Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, LABOUR AND SKILLS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM	November 24, 2017
R.PRASAD Vs. TRAVANCORE DEVASWOM BOARD	June 28, 2017
R.V.BABU Vs. STATE OF KERALA	December 21, 2017
R.VISWANATHAN Vs. STATE OF KERALA	July 12, 2017
RACHEL PUNNEN Vs. DESRAJ SONY	June 19, 2017
RADHA K D/O KORU Vs. SIVASANKARAN K K	February 9, 2017
RADHA R Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR	July 14, 2017
RADHAKRISHNAN @ ROHITH JOHN, AND OTHERS Vs. STATE OF KERALA	October 9, 2017
RADHAKRISHNAN C. Vs. CHIEF MANAGER, STATE BANK OF INDIA	October 4, 2017
RADHAKRISHNAN S/O. CHOZHYKUTTY Vs. STATE OF KERALA	June 28, 2017
RADHAKRISHNAN. C. Vs. SUNDARAN	September 19, 2017
RADHAMANI Vs. VALSAN	August 18, 2017
RADHAMANI AMMA Vs. VIMALA KUMARI	August 3, 2017
RADHAMANI AMMA D/O.KARHYAYANI AMMA Vs. SHANMUGHAN, S/O.RAGHAVAN	February 1, 2017
RADHAMMA PILLAI PRASANNAKUMARY RADHA BHAVAN Vs. MADHAVAN PILLAI PRABHAKARAN NAIR NAMBUKONATH THADATHARIKATHU PUTHEN VEEDU ANACODE MURI	March 28, 2017
RADHAMNI Vs. RAVIKUMAR	July 20, 2017
RAFEEQUE Vs. THE MANAGING DIRECTOR	December 5, 2017
RAFEEQUE @ MUHAMED RAFEQUE Vs. T.D. POULSON AND ANOTHER	August 3, 2017
RAFEEQUE AHAMMED C.P. Vs. STATE OF KERALA	December 18, 2017
RAFEEQUE, S/O.HAMZA HAJI Vs. SAFEELA NASRIN, 2 (MINOR), D/O. RAFEEQUE AND OTHER	April 5, 2017
RAFI Vs. STATE OF KERALA	November 16, 2017
RAFIA K. Vs. STATE OF KERALA AND OTHERS	November 20, 2017
RAGHUNATH Vs. ABDUL SALAM	July 7, 2017
RAHAMATH, CHUNADU CHAPRAYIL VEEDU Vs. VELUSWAMY	January 20, 2017
RAHIM S/O. ABDUL BASHEER Vs. KALLARA GRANA PANCHAYATH	July 11, 2017
RAHMATH Vs. RASHEED S/O HASSAN KUNJU	March 22, 2017
RAHUL V. Vs. CHANDRAN CHENNAPPOIL	September 18, 2017
RAHUL VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 11, 2017
RAJAGOPAL Vs. STATE OF KERALA	September 25, 2017
RAJAGOPAL Vs. CHIEF TOWN PLANNER AND MEMBER SECRETARY	January 17, 2017
RAJAMMA Vs. PROJECT DIRECTOR, NH.A1	October 4, 2017
RAJAMMA Vs. PROJECT DIRECTOR	August 4, 2017
RAJAMOHANAN NAIR Vs. SHAJI P S	April 4, 2017
RAJAN Vs. STATE OF KERALA	April 11, 2017
RAJAN Vs. BIJU	May 25, 2017
RAJAN @ VARKEY Vs. SUNNY, S/O THEKKEKARAANTHONY	June 2, 2017
RAJAN ABUBACKER Vs. STATE OF KERALA	October 11, 2017
RAJAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA	September 27, 2017
RAJAN JEWELLERY AND DIAMONDS INDIA PVT. LTD Vs. INSPECTING ASSISTANT COMMISSIONER, COMMERCIAL TAXES, PATHANAMTHITTA	August 4, 2017
RAJAN P THODIYOOR Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY	April 12, 2017
RAJAN S/O MANAS Vs. SANAL KUMAR	January 20, 2017
RAJAN, C.A. (DR.) Vs. STATE OF KERALA AND ANOTHER	April 3, 2017
RAJAN, S/O/ KRISHNAN RAHUL NIVAS, EDATHARAYIL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	June 16, 2017
RAJANI K.U. Vs. STATE OF KERALA	August 16, 2017
RAJANI P S Vs. PUBLIC SERVICE COMMISSION, REPRESENTED BY SECRETAR	January 12, 2017
RAJASHEKARAN NAIR Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE	November 20, 2017
RAJEESH KUMAR C S/O CHELLAPPAN Vs. CHANGANASSERY MUNICIPALITY	October 25, 2017
RAJEEV Vs. STATE OF KERALA	April 6, 2017
RAJEEV GANDHI HOUSE CONSTRUCTION CO-OPERATIVE Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY	April 7, 2017
RAJEEV M.S Vs. THE SUB INSPECTOR OF POLICE	February 16, 2017
RAJEEV MEMORIAL CHARITABLE SOCIETY Vs. REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER ED	July 3, 2017
RAJEEV S.R. AND OTHERS Vs. ANOOP VIJAYAKUMAR	August 9, 2017
RAJEEV S/O RAVEENDRAN Vs. STATE OF KERALA	March 30, 2017
RAJEEVAN Vs. TAHSILDAR	February 6, 2017
RAJENDRAN M. Vs. UNION OF INDIA	October 20, 2017
RAJENDRAN R S/O N RAGHUNATHAN Vs. S PREETHA, D/O INDIRA	July 25, 2017
RAJESH Vs. BABY GIRIJA	February 8, 2017
RAJESH Vs. V.H.HASHIM	September 15, 2017
RAJESH Vs. STATE OF KERALA	January 18, 2017
RAJESH Vs. V H HASHIM S/O SAIDU MOHAMMED	November 15, 2017
RAJESH A.NAIR Vs. STATE OF KERALA	November 24, 2017
RAJESH ALIKKAL, S/O KUMARAN Vs. CHIEF MANAGER, SOUTH INDIAN BANK LTD	February 21, 2017
RAJESH CHAKKAPPAN Vs. STATE OF KERALA	October 14, 2017
RAJESH EBRAHIM KUTTY MAJIDHA BEEVI AND OTHERS Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 9, 2017
RAJESH GOPAL Vs. STATE OF KERALA	May 12, 2017
RAJESH KHANNA Vs. DEEPU RAMAKRISHAN	January 24, 2017
RAJESH M M Vs. SPECIAL DEPUTY COLLECTOR	June 5, 2017
RAJESH R Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY	March 2, 2017
RAJESH R. Vs. ARBITRATION & EXECUTION	November 9, 2017
RAJESH, K.S. Vs. BASHEER, K.M. AND ANOTHER	May 25, 2017
RAJESH, S/O NARAYANAN Vs. STATE OF KERALA	May 25, 2017
RAJIPATH BALAKRISHNAN Vs. STATE OF KERALA	June 13, 2017
RAJITHA Vs. SAJEEVAN K	November 16, 2017
RAJITHA Vs. RAMESH	November 13, 2017
RAJITHA K G Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION	July 6, 2017
RAJKUMAR MEENA Vs. RANKASWAMY	October 10, 2017
RAJKUMAR T. S/O. BHASKARAN, AGED 44 YEARS, REVATHY (NO.49/3081) RAVEENDRAN ROAD, ERNAKULAM P.O. PIN Vs. MOLJIMOL K.S. D/O. K.P.S ASIDHARAN, AGED 38 YEARS, KALATHIL HOUSE, KOTTAMURI P.O., THRIKODITHANAM VILLAGE, KOTTAYAM DISTRICT	February 27, 2017
RAJU Vs. THE STATE OF KERALA	August 22, 2017
RAJU Vs. AKSHARA, (MINOR D	February 14, 2017
RAJU Vs. STATE OF KERALA	November 22, 2017
RAJU AUGUSTINE Vs. DIVISIONAL FOREST OFFICER	October 4, 2017
RAJU JOSEPH B Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	February 22, 2017
RAJU K. THOMAS AND ANOTHER Vs. UNION OF INDIA	June 14, 2017
RAJU M Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	February 22, 2017
RAJU MAMBATTA Vs. JIMMY JOSEPH	July 3, 2017
RAJU NARAYANA SWAMY Vs. BEENA	January 30, 2017
RAJU T.K. Vs. STATE OF KERALA	June 16, 2017
RAJU V.C. Vs. DISTRICT COLLECTOR, ERNAKULAM AND OTHERS	October 11, 2017
RAJU, S/O RAGHAVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	November 28, 2017
RAJU, S/O. KANTHAN Vs. STATE OF KERALA AND ANOTHER	February 28, 2017
RAJU.M. Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 3, 2017
RAKESH KRISHNAN. R Vs. THE PRINCIPAL, MODEL ENGINEERING COLLEGE, THRIKKAKARA ERNAKULAM, PIN	October 26, 2017
RAKHI P.V. Vs. STATE OF KERALA	August 22, 2017
RAM BAHADUR THAKUR LTD. Vs. COMMISSIONER OF INCOME TAX	March 7, 2017
RAMACHANDRA KURUP Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	June 19, 2017
RAMACHANDRA THILAKAN B. C. Vs. DIRECTOR, CBI AND OTHERS	January 20, 2017
RAMACHANDRAN NAIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	February 15, 2017
RAMACHANDRAN S. Vs. B. BHANUVIKRAMAN NAIR	October 4, 2017
RAMAKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	February 8, 2017
RAMALINGA LAYER Vs. SYNDICATE BANK	June 8, 2017
RAMAN NAIR Vs. P.M. GOPINATHAN NAIR, AND OTHERS	May 24, 2017
RAMAN NAIR Vs. P N GOPINATHAN NAIR	November 29, 2017
RAMANATHA BHANDARY Vs. CHANDRAHASA BHANDARY	October 26, 2017
RAMCHANDRAN Vs. STATE OF KERALA THROUGH DY SP CRIME DETACHMENT	February 1, 2017
RAMCHANDRAN Vs. SUNDARAM FINANCE PVT.LTD.	May 26, 2017
RAMCHANDRAN UNNITHAN Vs. SHREE BHAGAVATHI THIRPORITTAKKAVU BHAGAVATHI KSHETHRAM	March 16, 2017
RAMESAN MAITHIYERI Vs. UNION OF INDIA	July 19, 2017
RAMESH RAGHAVAN Vs. DIVISIONAL MANAGER	July 31, 2017
RAMILA DEVI K Vs. UNIVERSITY OF CALICUT	November 29, 2017
RANGANATHAN S. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD.	July 26, 2017
RANI BODHESWARAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	July 25, 2017
RANJINI Vs. SUBRAHMANIAN	December 4, 2017
RANJINI KAKKADATH Vs. KAKKADATH RAMANI	February 28, 2017
RANJINI KAKKADATH Vs. KAKKADATH RAMANI	October 11, 2017
RANJINI, D/O ARUMUGHAN Vs. K VASUDEVAN S/O KORAMBATT KUNHUTTY	March 6, 2017
RAO & COMPANY Vs. BAIJU P JOSE	June 12, 2017
RASEENA Vs. NIZAR	March 21, 2017
RASHEED C S/O C M HAMEED Vs. MADAMBILLATH SAINABA D/O LATE RAIYA	March 29, 2017
RASHEED K. Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD	June 1, 2017
RASHHED M V Vs. HASEENA	July 17, 2017
RATHEESH Vs. STATE OF KERALA	August 17, 2017
RATHEESH Vs. STATE OF KERALA, REPRESENTED BY PUBLICE PROSECUTOR	January 13, 2017
RATHEESH K R S/O K R RADHAKRISHNAN NAIR Vs. STATE OF KERALA	November 8, 2017
RATHEESH KUMAR Vs. STATE OF KERALA	December 4, 2017
RATHISH KUMAR S/O. NEELAKANDAN NAIR Vs. JOHN JACOB S/O JACOB ELAVILA HOUSE	October 3, 2017
RATNA BAI, W/O MUKUNDA PRABHU Vs. RANJINI RAMASWAMY, W/O T S RAMASWAMY	March 23, 2017
RAVEENDRAN Vs. STATE OF KERALA	December 8, 2017
RAVEENDRAN Vs. THE STATE OF KERALA	December 7, 2017
RAVEENDRAN Vs. THE STATE OF KERALA	November 27, 2017
RAVEENDRAN M. N. Vs. V. V. SIVAPRASAD	May 22, 2017
RAVEENDRANADHAN Vs. STATE OF KERALA	January 9, 2017
RAVEENDRANATH K. P. Vs. K. P. PADMANABHA KURUP	June 6, 2017
RAVIKUMAR, S/O.DAVID, RAVI KIRAN, NEETHI NAGAR, PEROORKADA VILLAGE, THIRUVANANTHAPURAM Vs. D. PURUSHOTHAMAN S/O. DAVID, VP III/744, SOBHA BHAVAN, MANIKANTESWARAM P.O., THIRUVANANTHAPURAM	March 9, 2017
RAVINDRAN, K. Vs. SECRETARY, PUBLIC WORKS DEPARTMENT AND OTHERS	April 10, 2017
RAVINDRANATH C. (DR.) Vs. CENTRAL COUNCIL OF HOMOEOPATHY	March 20, 2017
RAYAPPAN AND OTHERS Vs. KANUMUNTHAMMAL	March 3, 2017
REEJA IGNESIOUS AND OTHERS Vs. MOHAMMADALI AND OTHERS	August 9, 2017
REENA Vs. STATE OF KERALA	November 29, 2017
REENA JUDE THADEVOUS Vs. K.V. JAYADEEP MENON	August 16, 2017
REENY MARY ZACHARIA Vs. KERALA AGRICULTURE UNIVERSITY MAIN CAMPUS	August 17, 2017
REETHA JOHN Vs. KUNJAPPAN @ VARATHAPPAN	July 21, 2017
REGIONAL MANAGER Vs. RAJAMMA PADMANABHAN AND OTHERS	June 12, 2017
REGIONAL MANAGER Vs. P.K.VENUGOPALAN	October 10, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM	July 19, 2017
REGIONAL TRANSPORT AUTHORITY AND ANOTHER Vs. SHAJU	July 18, 2017
REGIONAL TRANSPORT AUTHORITY, ERNAKULAM Vs. M A SHAJI	December 21, 2017
REGISTRAR OF CO-OPERATIVE SOCITIES Vs. PAULOSE, N.P. AND OTHERS	April 10, 2017
REHIM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN	October 4, 2017
REJI KUMAR P R Vs. STATE CO-OPERATIVE ELECTION COMMISSION	December 18, 2017
REJI KUMAR P.R Vs. STATE CO-OPERATIVE ELECTION COMMISSION	December 11, 2017
REJI KURIAKOSE Vs. SECRETARY	July 5, 2017
REJILAL Vs. STATE OF KERALA	February 10, 2017
REJIMOL W/O SHAJI MATHER Vs. ABDUL NAZAR	February 8, 2017
REJIMON Vs. THE STATE OF KERALA	November 14, 2017
REJUMON JOSEPH Vs. STATE OF KERALA	August 14, 2017
REJUMON JOSEPH Vs. STATE OF KERALA REPRESENTED BY SECRETARY	December 12, 2017
REMA DEVI Vs. STATE POLICE CHIEF, POLICE HEADQUARTERS	December 6, 2017
REMA GOPINATH Vs. K.C. ZACHARIA	August 22, 2017
REMA SURESH Vs. DISTRICT REGISTRAR (GENERAL), PALAKKAD	October 5, 2017
REMADEVI, 74 YEARS, W/O.LATE NARAYANAN Vs. V. DAMODARAN, S/O. KRISHNAN	October 17, 2017
REMANI @ SUJATHA Vs. STATE OF KERALA PUBLIC PROSECUTOR	December 12, 2017
REMESH @ REMESHAN Vs. STATE	November 13, 2017
REMIA MATHEW Vs. VEGETABLE AND FRUIT PROMOTION COUNCIL	November 20, 2017
REMJITH E R Vs. VIPIN KUMAR V	August 8, 2017
REMYA Vs. RAJIN	March 1, 2017
RENI JACOB GEORGE Vs. DISTRICT COLLECTOR PATHANAMTHITTA	January 4, 2017
RENJITH R NAIR AND OTHERS Vs. SRUTHI	June 19, 2017
RENJITHA, AND OTHERS Vs. STATE OF KERALA	October 16, 2017
RENU D.R. Vs. THE CANARA BANK	July 1, 2017
RENU NINAN Vs. RADHAKRISHNAN UNNITHAN	February 27, 2017
RENU P.GOPALAN Vs. STATE OF KERALA	September 25, 2017
RENUKA K . K . Vs. STATE OF KERALA	November 28, 2017
RENY MEERA GEORGE Vs. REGIONAL TRANSPORT AUTHORITY	June 28, 2017
RIJEESH T P Vs. INDIAN OIL CORPORATION LIMITED	January 13, 2017
RISHAJ Vs. JIJU	August 11, 2017
RIYAS Vs. MUHAMMED NAZAR	September 28, 2017
RIYAS Vs. MUHAMMED NAZAR	November 22, 2017
ROBIN JAMES Vs. KERALA STATE	January 13, 2017
ROJER MATHEW Vs. SOUTH INDIAN BANK LTD.	January 20, 2017
ROMAI ELECTRIC VEHICLES PVT. LTD. Vs. INTELLIGENCE OFFICER, SQUAD NO. II, COMMERCIAL TAXES, MATTANCHERRY AT KARUKUTTY, COCHIN	November 29, 2017
ROOPESH @ PRAVEEN Vs. UNION OF INDIA	November 27, 2017
ROSAMMA Vs. DISTRICT COLLECTOR, WAYANAD COLLECTORATE, KALPETTA, WAYANAD AND OTHERS	November 2, 2017
ROSAMMA Vs. THEKKUMKARA GRAMAPANCHAYATH REPRESENTED BY ITS SECRETARY, OFFICE OF THEKKUMKARA GRAMAPANCHAYATH, PUNNAMAPARAMPU, WADAKKANCHERY, THRISSUR	May 31, 2017
ROSAMMA Vs. DISTRICT COLLECTOR	August 11, 2017
ROSAMMA ABRAHAM Vs. PRINCIPAL ACCOUNTANT GENERAL	July 27, 2017
ROSAMMA CHERIAN Vs. STATEOF KERALA	September 11, 2017
ROSAMMA STELLA FLORANCE Vs. LAZAR NADAR SELVA RAJAN NADAR	July 20, 2017
ROSEY HOUSE BOATS KONNAKKAPPALLY BUILDING Vs. STATE OF KERALA	November 23, 2017
ROSHAN JACOB OOMMEN Vs. UNION OF INDIA	July 27, 2017
ROSHAN NARAYANAN, C.S. Vs. AUTHORIZED OFFICER, CENTRAL BANK OF INDIA AND ANOTHER	June 23, 2017
ROSHNA E Vs. VICE CHANCELLOR, CALICUT UNIVESITY INSTITUTE OF	March 29, 2017
ROSLIND JOHN Vs. STATE OF KERALA	October 25, 2017
ROY Vs. STATE OF KERALA	December 4, 2017
ROY @ JACOB ANTONY S/O. ANTONY Vs. SHEENA JOSEPH KADUKKAMAKKAL HOUSE	June 1, 2017
ROY MATHEW Vs. SEBASTIAN GEORGE	June 27, 2017
ROY THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER	June 1, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. RATHEESH, S/O. RAVI, RATHEESH BHAVAN	October 24, 2017
ROYSON Vs. STATE OF KERALA	December 20, 2017
RUBBER BOARD, REPRESENTED BY ITS SECRETARY Vs. THARIAN GEORGE K	June 16, 2017
RUBEY Vs. RAJU	September 15, 2017
RUPA. V Vs. SMT. K. SARASWATHY AMMA	November 28, 2017
S BALARAMAN Vs. STATE OF KERALA	February 2, 2017
S CHANDRASEKHARAN POTTY Vs. TRAVANCORE DEVASWOM BOARD	July 5, 2017
S KIRAN Vs. STATE OF KERALA	December 5, 2017
S KOLAPPA PILLAI Vs. SUSEELA BHAI K M	August 9, 2017
S M ARIF Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF	October 4, 2017
S N SOBHA, W/O SADASIVA SHENOY Vs. STATE OF KERALA	June 29, 2017
S S BINU Vs. STATE OF KERALA	July 14, 2017
S SINDU, D/O SREEDHARAN Vs. JOINT REGIONAL TRANSPORT OFFICER, CHITTOR-THEETHAM	May 9, 2017
S SURESH BABU Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVT	August 30, 2017
S V SEETHA DEVI Vs. STATE OF KERALA	February 3, 2017
S. GIREESH Vs. STATE OF KERALA	March 23, 2017
S. HARIHARAN PILLAI AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, FOOD AND CIVIL SUPPLIES DEPARTMENT, GOVT. SECRETARIAT, TRIVANDRUM AND OTHERS	June 6, 2017
S. RAJAN Vs. PRASANNA RAJAN	January 10, 2017
S. RAJEEV AND OTHERS Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, 682 031, AND OTHERS	August 25, 2017
S. SURESH Vs. UNION OF INDIA AND OTHERS	March 20, 2017
S. SURESH BABU Vs. STATE OF KERALA AND OTHERS	August 30, 2017
S. SYAM KUMAR Vs. QUILON DISTRICT CRICKET ASSOCIATION	December 23, 2017
S.ABHI LAKSHMI(MINOR) Vs. STATE OF KERALA	November 1, 2017
S.C.M.SILK PRIVATE LTD. Vs. CORPORATION OF COCHIN	February 15, 2017
S.DILEEP, S/O.SIVANSANKARAN NAIR Vs. STATE OF KERALA	February 16, 2017
S.M. ARIF, Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS	October 4, 2017
S.M.M STEEL RE Vs. INTELLIGENCE OFFICER, SQUAD NO. IV, O OF THE INSPECTING ASSISTANT COMMISSIONER (INTELLIGENCE), DEPARTMENT OF COMMERCIAL TAXES, PALAKKAD	November 16, 2017
S.NITHYASHREE Vs. L.L.M.C CONVENOR	February 20, 2017
S.RANGANATHAN Vs. THE FERTILISERS	January 11, 2017
S.SADASIVAN Vs. BHARAT SANCHAR NIGAM LTD	November 16, 2017
S.SADHUJAN Vs. STATE OF KERALA	March 1, 2017
S.VENUGOPAL S/O. V. SUKUMARAN NAIR Vs. AIRPORTS AUTHORITY OF INDIA REPRESENTED BY	June 20, 2017
SABAREENATH M S Vs. NEETHU M	August 21, 2017
SABEENA C. R. Vs. CHIEF TOWN PLANNER URBAN & RURAL PLANNING DEPARTMENT	August 24, 2017
SABIRA Vs. STATE OF KERALA	August 23, 2017
SABU Vs. DEEPTHI BOSE	June 22, 2017
SABU M.JACOB DIRECTOR, KITEX HERBALS LTD. Vs. KIZHAKKAMBALAM GRAMA PANCHAYAT KIZHAKKAMBALAM	March 2, 2017
SABU MATHEW Vs. STATE OF KERALA	August 14, 2017
SACHARIAH Vs. STATE OF KERALA	November 16, 2017
SACRED HEART COLLEGE Vs. MAHATMA GANDHI UNIVERSITY	August 9, 2017
SADANANDAN NAIR Vs. SREE PERUMANPURA DEVASWOM	April 7, 2017
SADIQUE Vs. MOHAMMED UMAIR AND OTHERS	July 3, 2017
SAFE POWER TECHNOLOGIES PVT. LTD. Vs. STATE OF KERALA	September 15, 2017
SAFIKKUL MOLLA Vs. STATE REP. BY EXCISE INSPECTOR	November 1, 2017
SAFIYA Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION) RAILWAY, KASARGOD	June 12, 2017
SAHAD Vs. STATE OF KERALA	September 14, 2017
SAHADEVAN AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA	October 17, 2017
SAHASRANAMAN P. B. (ADV.) Vs. KERALA HIGH COURT	August 10, 2017
SAHASRANAMAN, P.B. Vs. KERALA HIGH COURT	May 22, 2017
SAHIR.T.V Vs. AUTHORIZED OFFICER	August 20, 2017
SAI SERVICE STATION LTD., CHERANELLUR ROAD, EDAPPALLY P.O., KOCHI Vs. COMMISSIONER OF CENTRAL EXCISE	July 7, 2017
SAI SERVICES STATION LTD. Vs. DILEEP GANESH	October 31, 2017
SAIDALAVI Vs. UNITED INDIA INSURANCE CO. LTD.	March 6, 2017
SAIDU Vs. THYKKANDY NAZAR	September 19, 2017
SAIDU MOHAMMED S/O. KIZHAKKEKARA ALI Vs. THE CHIEF EXECUTIVE OFFICER KERALA STATE WAKF BOARD AND OTHERS	October 5, 2017
SAINABA Vs. GOPALAN	September 26, 2017
SAINABA BEEVI Vs. KERALA FOREST DEVELOPMENT CORPORATION LTD.	April 3, 2017
SAINUL ABIDEEN A.K. Vs. THE STATE OF KERALA AND OTHERS	August 29, 2017
SAJAN VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	April 12, 2017
SAJAN VARGHESE Vs. UNION OF INDIA	August 8, 2017
SAJEER S/O. ALIYAR Vs. SUB INSPECTOR OF POLICE	October 31, 2017
SAJEEV VASUDEVAN S/O VASUDEVAN Vs. STATE OF KERALA	June 19, 2017
SAJEEV.V Vs. DISTRICT COLLECTOR	February 20, 2017
SAJI Vs. STATE OF KERALA	April 12, 2017
SAJI MATHEW Vs. JOSE JOSEPH AND OTHERS	November 21, 2017
SAJI V. CHERIAN, AND OTHERS Vs. ROY ALEXANDER, AND OTHERS	June 1, 2017
SAJID D. ANAND Vs. STATE OF KERALA	November 21, 2017
SAJID P.A., AGED 48 YEARS, S/O. ABOOBACKER, PADIYATH HOUSE, VAZHAKKALA, P.V.K MINA ROAD, THRIKKAKKARA VILLAGE, THRIKKAKARA POST, ERNAKULAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, WAYANAD DISTRICT, CIVIL STATION, KALPETTA	January 9, 2017
SAJINI Vs. P K RAJAGOPALAN	March 8, 2017
SAJITHA T M Vs. DISTRICT COLLECTOR, KOTTAYAM	December 14, 2017
SAJITHA W/O.ALTHAF AND ANR. Vs. ALTHAF S/O.SHALAHUDEEN	February 1, 2017
SAJU Vs. STATE OF KERALA	July 5, 2017
SAJU VARGHESE Vs. KARUKACHAL GRAMA PANCHAYAT	June 22, 2017
SAKEENA Vs. STATE OF KERALA	November 13, 2017
SAKEER Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, FISHERIES AND PORT DEPARTMENT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	March 1, 2017
SAKEER USSAIN @ USSAIN Vs. STATE OF KERALA	July 20, 2017
SAKTHIDHARAN Vs. SPECIAL TAHSILDAR	July 12, 2017
SALAHUDEEN A.K., S/O. ABDHUKHADER HAJI Vs. THOUFIYA D/O. JASEENA BEEVI	January 20, 2017
SALAM Vs. SHAJI	March 23, 2017
SALAS J. DAVID Vs. JOSEPH MANUEL AND ANR.	November 2, 2017
SALEAM MARTHOMA CHURCH Vs. PAPPACHAN BIJI	February 28, 2017
SALI G Vs. STATE OF KERALA	August 23, 2017
SALIM Vs. GEORGE	March 21, 2017
SALIM C.K. Vs. STATE OF KERALA	January 16, 2017
SALIM M. Vs. STATE OF KERALA AND OTHERS	April 4, 2017
SALU SUGATHAN SOMENI AND ANOTHER Vs. DISTRICT POLICE CHIEF AND OTHERS	July 4, 2017
SAM @ SAM VARGHESE S/O UNNI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	November 7, 2017
SAM JOSEPH Vs. JUDE THADEVUS	August 7, 2017
SAM MADHAVAN BYSHIE MADHAVAM Vs. JALAJA HARSHAPPAN	August 23, 2017
SAMBATH.G.S. Vs. STATE OF KERALA	December 18, 2017
SAMEER MAT INDUSTRIES AND ORS. Vs. STATE OF KERALA AND ORS.	November 20, 2017
SAMEER S/O. BASHEER AND ORS. Vs. NABEELA S/O. ASHRAF AND ANR.	February 2, 2017
SAMIRA BEACH CASTLE RESORT (PVT) LTD Vs. SIVAKUMAR	June 12, 2017
SAMUDRA RESTUARANT Vs. DEPUTY EXCISE COMMISSIONER	May 16, 2017
SAMUEL @ SAMU Vs. STATE OF KERALA	November 8, 2017
SANAL KUMAR SASIDHARAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY	November 21, 2017
SANAL KUMAR SASIDHARAN Vs. UNION OF INDIA	November 21, 2017
SANAL KUMAR, P.J. AND OPTHERS Vs. K.S.E.B. LTD. AND OTHERS	March 28, 2017
SANDEEP SANKAR Vs. SUPERINTENDENT OF CUSTOMS	December 6, 2017
SANDEEP V. AND OTHERS Vs. KERALA STATE PUBLIC SERVICE COMMISSION AND OTHERS	July 31, 2017
SANDHYA Vs. STATE OF KERALA	May 30, 2017
SANEESH Vs. SETHULAKSHMI	November 14, 2017
SANGEETHA S Vs. TRAVANCORE DEVASWOM BOARD NANDANCODE	April 11, 2017
SANGEETHA, D/O. CHELUKARAN SYAMALA AND OTHER Vs. E.N. RAJU, GANESH BHAVAN, KALAVAIL	August 29, 2017
SANGITADAS AND ORS. Vs. M.V. AMBER AND ORS.	October 12, 2017
SANISH S/O.SATHYASHEELAN AND ORS. Vs. THE STATE OF KERALA AND ORS.	January 31, 2017
SANJEEV KUMAR Vs. STATE OF KERALA	June 12, 2017
SANJEEVAN Vs. PRAVEENA	January 12, 2017
SANKAPPA ALVA Vs. STATE OF KERALA AND OTHERS	November 15, 2017
SANKAR G DAS S/O GOPIDAS Vs. APPLE TREE CHITS INDIA LIMITED	April 11, 2017
SANKAR J. S/O LATE P.S. JANAKAN Vs. STATE OF KERALA	November 14, 2017
SANKARA NARAYANA PILLAI, S/O.VASUDEVAN PILLAI, MAPPILEATHU VEETTIL, MUTHUKULAM VADAKKUM MURI, MUTHUKULAM VILLAGE Vs. HARIGOVINDAN, S/O. MURALEEDHARAN PILLAI, KALATHILATHU VEETTIL, MUTHUKULAM VADAKKUM MURI, MUTHUKULAM VILLAGE	February 7, 2017
SANKARAN Vs. THE BRANCH MANAGER CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.	October 10, 2017
SANKARAN NAIR Vs. KUMARAN NAIR	August 11, 2017
SANKARAN.R Vs. CHAIRMAN	March 7, 2017
SANKARANARAYANAN AND OTHERS Vs. THE STATE CO	December 4, 2017
SANKER B Vs. NATIONAL INSURANCE CO LTD	January 17, 2017
SANNADKA COMMUNITY PADDY CULTIVATION COMMITTEE Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS	March 20, 2017
SANOJ PAREETHU Vs. NIMY P Y	February 8, 2017
SANOJ S/O LATE SADASIVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	January 17, 2017
SANOSH S/O. GOKUL DAS Vs. STATE OF KERALA	May 24, 2017
SANTHA @ PADMAVATHY Vs. TRIBUNAL FOR MAINTENANCE AND WELFARE OF PARENTS AN	August 17, 2017
SANTHA KANNAN W/O LATE A K KANNAN Vs. GANGA RENJU D/O G GANGADHARAN	June 9, 2017
SANTHA THADATHIL VILAYIL Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR	July 12, 2017
SANTHAKUMARI Vs. STATE OF KERALA	April 5, 2017
SANTHI (DR.) Vs. STATE OF KERALA	January 13, 2017
SANTHIGIRI ASHRAM Vs. STATE OF KERALA	November 23, 2017
SANTHINI G. Vs. STATE OF KERALA	October 23, 2017
SANTHOSH Vs. STATE OF KERALA	July 10, 2017
SANTHOSH AND OTHERS Vs. STATE OF KERALA	August 10, 2017
SANTHOSH KUMAR Vs. STATE OF KERALA THROUGH THE SUB INSPECTOR OF POLICE	November 12, 2017
SANTHOSH KUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,	October 25, 2017
SANTHOSH KUMAR A.S. Vs. SUPERINTENDANT OF CBI REP. BY THE STANDING COUNSEL OF CBI, HIGH COURT OF KERALA AT ERNAKULAM	May 2, 2017
SANTHOSH P. VARGHESE Vs. GIJO	June 16, 2017
SANTHOSH P.T. Vs. STATE OF KERALA	July 19, 2017
SANTHOSH T. A. Vs. STATE OF KERALA	October 12, 2017
SANTHOSH WILSON, TC 2/3240, KULANGARA LANE,, PATTOM, THIRUVANANTHAPURAM Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM	July 3, 2017
SANTOSH, C. AND OTHERS Vs. S.N.D.P. BRANCH NO.245 AND OTHERS	May 22, 2017
SANTU THOMAS Vs. JOINT REGIONAL TRANSPORT OFFICER	December 5, 2017
SARADA Vs. ATHRA PULIKKAL PARAMESWARAN	April 6, 2017
SARADA Vs. RADHAMANI	April 10, 2017
SARADHI SUKUMARAN Vs. PRAKASAN	September 22, 2017
SARAFUDHEEN Vs. HAMSA MOULAVI	September 26, 2017
SARAFUNEESA Vs. VILLAGE OFFICER	April 11, 2017
SARAN KUMAR S. AND OTHER Vs. UNION OF INDIA AND OTHERS	November 23, 2017
SARASWATHY BAI Vs. ULLAS, S/O SUKUMARAN	June 12, 2017
SARASWATHY VISWANATHAN PRIVATE SECRETARY (RETD.) Vs. UNION OF INDIA AND OTHERS	August 31, 2017
SARATH Vs. STATE OF KERALA	April 12, 2017
SARATH Vs. STATE OF KERALA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 16, 2017
SARATH SADANANADAN S/O SADANANDAN Vs. SINI KAMAL PARAYIL PUTHEN VEEDU	July 26, 2017
SARAVANA TRADERS Vs. DURGA DAS WADHWANI	July 6, 2017
SAROJAM K. Vs. SREEKUMARI	September 22, 2017
SASI Vs. STATE OF KERALA	October 12, 2017
SASIDHARA A. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	February 6, 2017
SASIDHARAN M. R. Vs. STATE OF KERALA	October 18, 2017
SASIDHARAN NAIR Vs. KUNJU MOHAMMED UNNI	August 10, 2017
SASIKUMAR Vs. STATE OF KERALA	December 21, 2017
SATHEESH KUMAR Vs. FAMILY COURT	May 23, 2017
SATHEESH KUMAR AND OTHERS Vs. C.K. JASMINE AND OTHERS	November 15, 2017
SATHEESH KUMAR K. Vs. SHEELAVATHI	January 11, 2017
SATHI Vs. DEVI	July 12, 2017
SATHIABHAMA W/O VASUDEVAN Vs. VELANDY S/O KOZHIPARAMBIL CHOYIKUNHU	August 22, 2017
SATHISH K THOMAS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY	July 21, 2017
SATHYA PRABHA Vs. STATE OF KERALA	March 21, 2017
SATHYADAS Vs. DIVISIONAL OFFICER, FIRE AND RESCUE SERVICES	April 12, 2017
SATHYAN AND ANR. Vs. THE AUTHORISED OFFICER AND ANR.	February 9, 2017
SATHYAN AND OTHERS: Vs. VANAJA BHASKARAN	October 11, 2017
SATHYAN K. Vs. K. K. BABU	March 30, 2017
SATHYAN NARAVOOR SOUPARNIKA, NARAVOOR, KOOTHUPARAMBU, KANNUR DISTRICT Vs. UNION OF INDIA, REPRESENTED BY DEPARTMENT OF PERSONNEL AND PUBLIC GRIEVANCES, NEW DELHI	February 13, 2017
SATHYAN NARAVOOR, S/O. KRISHNAN, SOUPARNIKA, NARAVOOR, KUTHUPARAMBA, KANNUR Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM	April 4, 2017
SATHYAN S/O VENKUTTY Vs. SUBHASHINI W/O LATE RAMESAN	January 25, 2017
SATHYANATHAN Vs. STATE OF KERALA	April 12, 2017
SATHYAPALAN Vs. PADMAVALLY	March 24, 2017
SAVE SBT FORUM TKV SMARAKAM Vs. UNION OF INDIA	March 23, 2017
SBI LIFE INSURANCE CO LTD Vs. M G VENU	July 31, 2017
SCARIA Vs. STATE OF KERALA	December 8, 2017
SEA BLUE SHIPYARD LTD Vs. STATE BANK OF INDIA	July 28, 2017
SEBASTIAN Vs. P.J. VARGHESE AND OTHERS	March 20, 2017
SEBASTIAN JOHN Vs. JOINT REGIONAL TRANSPORT OFFICER	January 31, 2017
SEBASTIAN JOSE Vs. STATE OF KERALA	December 15, 2017
SEBASTIAN K. D. Vs. LAJU P. V.	August 4, 2017
SEBASTIAN KARUKAPARAMBIL Vs. J.M.J. SILVERSTER & ORS.	January 10, 2017
SEBASTIAN T.JOSEPH Vs. KERALA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS	December 12, 2017
SEBI GEORGE S/O.LATE T.M.GEORGE Vs. VARANDARAPPILLY GRAMA PANCHAYATH	July 12, 2017
SEBY J S/O JOSE Vs. STATE OF KERALA	June 12, 2017
SECRETARY JUMA MASJID THEYYAPPARA P O Vs. POWER GRID CORPORATION OF INDIA LTD REPRESENTED BY DEPUTY GENERAL MANAGER	December 14, 2017
SECRETARY TO GOVERNMENT Vs. KOYILANDI THALUK KALLUCHETHU	February 14, 2017
SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE Vs. RADHAMONY V A	October 11, 2017
SECRETARY TO GOVERNMENT OF INDIA Vs. SAMUEL THOMAS	October 23, 2017
SECRETARY, CALICUT ORPHANAGE Vs. UNION OF INDIA	December 20, 2017
SECRETARY, K.G. MARAR VAYANASALA AND GRANDHALAYAM, PATEL ROAD, CHIRAKKAL P.O, KANNUR DISTRICT, PIN Vs. SATHYENDRAN AND OTHERS	November 16, 2017
SECRETARY, KERALA KHADI & VILLAGE INDUSTRIES BOARD, VANCHIYOOR, THIRUVANANTHAPURAM Vs. SECRETARY, CANNANORE DISTRICT, SHOP ESTABLISHMENT, UNION (INTUC) AND OTHERS	July 3, 2017
SECRETARY, REGIONAL TRANSPORT AUTHORITY, VADAKARA, AND OTHERS Vs. SANTHOSH K, AND OTHERS	August 9, 2017
SECRETARY, STATE GOVERNMENT LABOUR DEPARTMENT Vs. S. GOPAKUMAR AND OTHERS	August 10, 2017
SEEJA K R Vs. STATE OF KERALA	November 7, 2017
SEGURO FOUNDATIONS AND STRUCTURES PVT. LTD. Vs. STATE OF KERALA AND OTHERS	December 26, 2017
SEKHAR Vs. STATE OF KERALA	May 31, 2017
SEKHARAN NAIR N. Vs. STATE OF KERALA	October 6, 2017
SELIN KUMARI D/O RADHA Vs. JACOB S/O SUKUMARAN	March 29, 2017
SELMA Vs. SURENDRAN	February 21, 2017
SELVARAJ AND OTHERS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, SECETARIAT, THIRUVANANTHAPURAM PIN	May 25, 2017
SENIOR SUPERINTENDENT OF POST OFFICES AND OTHERS Vs. P. CHINNU AND ANOTHER	December 20, 2017
SENIOR SUPERINTENDENT OF POST OFFICES, TRIVANDRUM Vs. S SNEHALATHA	June 28, 2017
SENTHIL KUMAR M S Vs. SANGEETHA C S	January 19, 2017
SERAPHIN AND ANR. Vs. LUCY ALPHONES AND ANR.	March 31, 2017
SEYYADALI Vs. S.BAIJU VASANTH	November 1, 2017
SHABEER MOHAMMED Vs. THE STATE OF KERALA	November 22, 2017
SHABEER SHAH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	May 9, 2017
SHABIN ANTONY Vs. GIREESH KUMAR M.S	November 2, 2017
SHABIN ANTONY Vs. GIREESH KUMAR	December 5, 2017
SHADULY, P.A. @ HARIS Vs. STATE	April 11, 2017
SHAFEEQ A S/O LATHEEF Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	February 20, 2017
SHAFEEQUE S/O PEERUKANU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	January 17, 2017
SHAFI @ KOZHI SHAFI Vs. ABDUL SALAM AND OTHERS	August 23, 2017
SHAFI S/O LATE HASSAINAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	November 10, 2017
SHAHABANA P.P Vs. STATE OF KERALA	December 24, 2017
SHAHEER A. Vs. STATE OF KERALA	February 9, 2017
SHAHI S/O AHAMMED Vs. M D RASHEED	December 21, 2017
SHAHIN SHAHAD Vs. AREEJ	November 28, 2017
SHAHUL HAMEED Vs. SHAJI JOSEPH	September 25, 2017
SHAHUL HAMEED, S/O.RAJA HUSSAIN AND OTHER Vs. SHEEJA, D/O. LIPLABDEEN, KALLIDANTHEYIL, PALACE WARD, KOLLAM	June 5, 2017
SHAIJU Vs. THE STATE OF KERALA AND OTHERS	August 11, 2017
SHAIJU Vs. JOINT REGIONAL TRANSPORT OFFICER	October 10, 2017
SHAINER ADAM ABRAHAM Vs. COMMISSIONER FOR ENTRANCE EXAMINATION, THIRUVANANT	November 7, 2017
SHAJAHAN Vs. MOHAMMED	March 22, 2017
SHAJAHAN Y. Vs. STATE OF KERALA, REPRESENTED BY ITS ADDL. CHIEF SECRETARY, HOME DEPARTMENT, GOVERNMENT SECRETARIAT, TRIVANDRUM	April 3, 2017
SHAJEER, AGED 43 YEARS, S/O. KALLUVETTIKUZHIL MUHAMMED ALI, RESIDING AT NILAMBUR AMSOM, ERNAD TALUK, MALAPPURAM DISTRICT Vs. THE STATE OF KERALA, REP BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,THIRUVANANTHAPURAM 695 001	January 6, 2017
SHAJI Vs. STATE OF KERALA	February 2, 2017
SHAJI Vs. JOSEPH	January 17, 2017
SHAJI Vs. STATE OF KERALA	December 12, 2017
SHAJI Vs. STATE OF KERALA REPRESENTED BY C I OF POLICE	December 11, 2017
SHAJI Vs. STATE OF KERALA	December 6, 2017
SHAJI @ KAMBEN SHAJI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 26, 2017
SHAJI ALIAS KARUVAN SHAJI Vs. STATE OF KERALA	December 13, 2017
SHAJI BHASKER S/O BHASKAR Vs. ARUN SOMAN KUDAKKADA BUILDING KAIKULANGARA NORTH	March 20, 2017
SHAJI GREGORY G S Vs. STATE OF KERALA	October 27, 2017
SHAJI P T Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES	June 9, 2017
SHAJI P.K., S/O. KRISHNAN, PONGATHARA (H) Vs. SANEESH K.S., S/O. SALI	October 19, 2017
SHAJI S/O PRABHAKARAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	January 3, 2017
SHAJI SANJAYI NOTTITHODI Vs. MANAGING DIRECTOR	May 26, 2017
SHAJILA BEEVI Vs. P H MOHAMMED SALIM	August 9, 2017
SHAJU MATHEW M. Vs. MUTHOOT VEHICLE AND ASSETS FINANCE LIMITED, CORPORATION OFFICE, MUTHOOT BHAVAN, K.P. VALLON ROAD, KADAVANTHRA, KOCHI 16, REPRESENTED BY ITS POWER OF ATTORNEY HOLDER MADHU E	August 16, 2017
SHAJU P.P. Vs. OFFICIAL RECEIVER DISTRICT COURT, ALAPPUZHA, AND OTHERS	June 27, 2017
SHAJU S/O MANI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	March 21, 2017
SHAJUDHI Vs. SABINSA BEGUM	July 14, 2017
SHAKKIRA ABOOBACKER, W/O. ABOOBACKER, VALIYIL HOUSE, VATTAMKULAM, CHAIRPERSON, USHUS EDUCATION TRUST, P.O. VATTAMKULAM, EDAPPAL, MALAPPURAM DISTRICT Vs. U. CHEKKUTTY, S/O. KUNHIMOHAMMED, OOROTTUTHODI HOUSE, PATHAYAKKALLU	September 22, 2017
SHAMEER ABDULLA Vs. STATE OF KERALA	November 1, 2017
SHAMEER ALI Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION	September 16, 2017
SHAMEER C.P. Vs. JAMSHEENA	October 26, 2017
SHAMEERA HAMEED Vs. SECRETARY, KANJIRAPUZHA GRAMA PANCHAYAT, POTTASSERY P.O., PALAKKAD	December 19, 2017
SHAMNAS Vs. ASHRAF	August 9, 2017
SHAMSU. C Vs. CORPORATION OF COCHIN	March 24, 2017
SHAMSUDEEN Vs. SHREERAM TRANSPORT FINANCE CO LTD AND ORS	February 21, 2017
SHAMSUDEEN Vs. SHREERAM TRANSPORT FINANANCE CO. LTD.	February 16, 2017
SHAMSUDEEN @ SHA Vs. STATE OF KERALA	January 23, 2017
SHAMSUDHEEN Vs. STATE OF KERALA	February 7, 2017
SHAMSUDHEEN S/O AHAMMEDKUTTY AND ORS. Vs. THE STATE OF KERALAAND ANR.	January 30, 2017
SHANAVAS Vs. STATE OF KERALA	July 12, 2017
SHANAVAS @ SHANU Vs. STATE OF KERALA	December 1, 2017
SHANKAR MOHAN S/O P MOHANAN NAIR Vs. INTELLIGENCE INSPECTOR, DEPT OF COMMERCIAL TAXES	December 18, 2017
SHANMUGANATHAN Vs. INDIAN OVERSEAS BANK	April 28, 2017
SHANMUGHAN, S/O AYYAPPAN Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR	July 4, 2017
SHANMUGHASUNDARAM S/O V K MARUTHACHALA GOWDER Vs. KALAVATHY @ KANNAMMA	March 16, 2017
SHARAFUDEEN ALIAS KUTTIMON S/O. MUHAMMEDALI Vs. STATE - DEPUTY SUPERINTENDENT OF POLICE	May 24, 2017
SHAREEF K. M. Vs. STATE OF KERALA	June 19, 2017
SHAREEF T. M. Vs. ABDULLA K. B.	July 24, 2017
SHAREEFA K Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT	July 12, 2017
SHAREENA ABOOBACKER Vs. THE MALAPPURAM DISTRICT	December 1, 2017
SHARLAJ Vs. GEETHAKRISHNAN	December 19, 2017
SHARMILA AND OTHERS Vs. KAUSU. G	July 6, 2017
SHAWN SEBASTIAN Vs. MINISTRY OF INFORMATION AND BROADCASTING	June 16, 2017
SHAWN SEBASTIAN Vs. MINISTRY OF INFORMATION AND BROADCASTINGGOVERNMENT OF INDIA, A WING, SHASTRI BHVAN, NEW DELHI	June 8, 2017
SHEEBA, D/O. PUSHKARAN Vs. SUNILKUMAR, S/O.RAMACHANDRAN GEETHA BHAVAN	July 25, 2017
SHEEJA Vs. P G SHANKARANKUTTY	September 16, 2017
SHEEJA S. Vs. THE AUTHORISED OFFICER & CHIEF MANAGER	October 27, 2017
SHEELA CHARLES Vs. STATE OF KERALA	November 22, 2017
SHEELA N. Vs. KOLLAM MUNICIPAL CORPORATION	November 2, 2017
SHEELADEVI VIJAYAKUMAR Vs. A. VIJAYAKUMAR	June 1, 2017
SHEELAMMA.V Vs. STATE OF KERALA	October 30, 2017
SHEENA BEEGUM, D/O. ABDUL KHARIM Vs. MOHAMMED IQBAL, S/O. ABDUL MAJEED, PEARL VILLA, MANJAMALA P.O., THIRUVANANTHAPURAM AND OTHERS	April 12, 2017
SHEENA V V W/O M V VARGHESE Vs. STATE OF KERALA	November 30, 2017
SHEIK AZGAR HUSSAIN Vs. P H KURIAN	June 27, 2017
SHEIK AZGAR HUSSAIN Vs. KURIAN	June 27, 2017
SHEIK AZGAR HUSSAIN Vs. STATE OF KERALA	March 10, 2017
SHEIK MUSTHAFA Vs. GOPAL	August 1, 2017
SHEMI @ SOHAN S/O JOHNSON Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR	December 12, 2017
SHEREEF Vs. MUHAMMED SHEFEEK AND OTHERS	April 6, 2017
SHERIFF AND COMPANY Vs. CHIEF ENGINEER HARBOUR ENGINEERING DEPARTMENT AND OTHERS	November 22, 2017
SHERIFF AND OTHERS Vs. ABDUL JABAR AND OTHERS	July 12, 2017
SHERIKATH AND OTHERS Vs. SHAMSEENA AND ANOTHER	February 3, 2017
SHERIN JAMALUDEEN KUNJU MANALUVETTATHU VEEDU, THEVELAKKARA, KOLLAM Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	February 22, 2017
SHERIN KARANAVAR Vs. STATE OF KERALA	October 27, 2017
SHERRY M.S., AGED 34 YEARS, W/O. SREEKANTH, OFFICE ATTENDANT, VIGILANCE AND ANTI CORRUPTION BUREAU, SPECIAL CELL, KALOOR, KOCHI, ERNAKULAM DISTRICT, PIN Vs. KERALA PUBLIC SERVICE COMMISSION THULASI HILLS, PATTOM PALACE P.O., THIRUVANANTHAPURAM, PIN: 695 004, REPRESENTED BY ITS SECRETARY	February 28, 2017
SHIBI @ JIBY SHONY Vs. CHALAKUDY TOWN FINANCIERS	April 4, 2017
SHIBU Vs. STATE OF KERALA	November 23, 2017
SHIBU K.B. Vs. BABU JOSEPH AND OTHERS	July 28, 2017
SHIBU MANUEL Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM	October 25, 2017
SHIBU T BALAN Vs. STATE OF KERALA, REP BY GOVERNMENT PLEADER	October 24, 2017
SHIBU T. BALAN Vs. STATE OF KERALA	August 3, 2017
SHIHABUDHEEN M T P Vs. STATE OF KERALA, REP BY SECRETARY TO HEALTH DEPART	August 9, 2017
SHIHABUDHEEN S/O BASHEER Vs. STATE OF KERALA	October 19, 2017
SHIJO VARGHESE Vs. PNB HOUSING FINANCIAL LTD.	February 6, 2017
SHIJU MATHEW Vs. STATE REPRESENTED BY C I OF POLICE	June 23, 2017
SHINDU K K Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT	July 12, 2017
SHIREEN Vs. STATE OF KERALA	February 20, 2017
SHIRLY GEORGE Vs. FACT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD	February 8, 2017
SHIVADASAN , M.K. AND OTHERS Vs. REVENUE DIVISIONAL OFFICER AND OTHERS	August 16, 2017
SHIVADASAN M. K. Vs. REVENUE DIVISIONAL OFFICER	August 6, 2017
SHIYAS MOHAMMED MUKKANNIYIL Vs. M/S.INDUSIND BANK	October 3, 2017
SHOBA RAMACHANDRAN Vs. STATE OF KERALA	January 6, 2017
SHOUKATH ALI PULLIKUZHIYIL Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE	March 22, 2017
SHRIRAM GENERAL INSURANCE COMPANY LIMITED ERNAKULAM NOW Vs. P.V. SAJU S/O. VARGHESE, PERUMPILLY HOUSE	October 19, 2017
SHRIRAM TRANSPORT FINANCE CO. LTD.Q Vs. STATE OF KERALA	November 3, 2017
SHRUTHI SAJEEV (MINOR) Vs. STATE OF KERALA AND OTHERS	November 6, 2017
SHUHAIB S/O.KUNJALI,R/AT JUMAMASJID ROAD Vs. STATE OF KERALA	July 13, 2017
SHUHARA (FATHIMATHIL), D/O. K.P PAREEKUTTY Vs. SHAMSUDHEEN O.V.	July 10, 2017
SHYAM C.K. Vs. STATE OF KERALA	December 11, 2017
SHYAM K Vs. STATE OF KERALA	November 3, 2017
SHYJU JOSEPH Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY	March 15, 2017
SHYLAJA Vs. VIJAYAN	January 9, 2017
SHYMON MATHEW Vs. MANJUSHA GEORGE	March 9, 2017
SHYNA.M W/O.SUJITH Vs. THE KEEZHALLUR GRAMA PANCHAYAT AND ANR.	February 15, 2017
SIBI MATHEW Vs. STATE OF KERALA	August 29, 2017
SIBI MATHEW Vs. STATE OF KERALA	December 11, 2017
SIBINU Vs. THE STATE OF KERALA	January 18, 2017
SIBYKUTTY FRANCIS Vs. KERALA STATE ELECTRICITY BOARD	December 13, 2017
SIDHEEK A. Vs. AUTHORIZED OFFICER, FEDERAL BANK, M. G. ROAD BRANCH	October 12, 2017
SIDHI VINAYAKA AQUANEEDS NEAR KARANATAKA BANK Vs. HIGASHIMARU NEEDS (INDIA) LTD	March 29, 2017
SIDHIQUE Vs. NATIONAL INSURANCE CO.LTD.	February 7, 2017
SIJIN M G S/O GOPALAKRISHNAN Vs. SECRETARY MANKADA GRAMA PANCHAYAT	May 29, 2017
SIJIN S/O STEEPHEN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	July 5, 2017
SILPA PROJECTS AND INFRASTRUCTURE (I) PVT. LTD Vs. THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY (TRIDA)	October 24, 2017
SINDHU Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM	September 26, 2017
SINDHU JOSEPH Vs. MANAGER PAZHASSIRAJA COLLEGE, PULPALLY	February 21, 2017
SINDHU PAUL Vs. STATE OF KERALA	November 13, 2017
SINDU S J Vs. STATE OF KERALA	April 11, 2017
SINI VIJAYAN, W/O. VIJAYAN Vs. MATTANCHERRY MAHAJANIK CO	November 20, 2017
SIRAJUDDENN. B.S Vs. STATE OF KERALA	November 25, 2017
SIRAJUDDIN Vs. DISTRICT COLLECTOR	February 8, 2017
SIRAJUDEEN Vs. CHAKRADHARI	April 3, 2017
SIVADAS S. Vs. K. J. THOMAS	February 28, 2017
SIVADASAN Vs. HARISH	June 20, 2017
SIVADASAN Vs. PRABHA	September 20, 2017
SIVADASAN D. Vs. SANTHA	June 16, 2017
SIVADASAN P AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED PONNANI	September 13, 2017
SIVADASAN, S/O.CHAMI Vs. USHA, D/O. LATE KUTTIKRISHNAN,	May 31, 2017
SIVAKUMAR Vs. STATE OF KERALA	October 10, 2017
SIVAKUMAR @ RAJESH SON OF GOPALAKRISHNAN Vs. SIVAKUMARI.L, D/O. SIVARAJAN ACHARI	October 24, 2017
SIVAKUMAR G Vs. POWERTURN ENGINEERS PVT LTD	March 29, 2017
SIVAKUMAR G Vs. FEDERAL BANK LTD	December 4, 2017
SIVAKUMAR S/O VELAYUDHAN Vs. THE PALAKKAD DISTRICT CO-OPERATIVE BANK LTD. AND ANR.	February 6, 2017
SIVANANDAN S/O VASUDEVAN Vs. DISTRICT COLLECTOR	June 8, 2017
SIVANKUTTY Vs. STATE OF KERALA AND OTHERS	March 17, 2017
SIVAPRASAD Vs. ARUN	December 7, 2017
SIVARAJAN Vs. STATE OF KERALA	December 1, 2017
SIVARAMAN P. V. Vs. SHAJAN ANTONY	July 17, 2017
SIVASANKAR, K. Vs. TAHSILDAR AND OTHERS	July 7, 2017
SIVRAJAN Vs. RAHEELA K.JALAL	March 27, 2017
SKILLED CONSTRUCTION Vs. MANAGING DIRECTOR	February 14, 2017
SMITHA PAUL Vs. STATE OF KERALA AND ORS.	June 28, 2017
SMITHA S. Vs. STATE OF KERALA	September 28, 2017
SMITHA SUBASH AND ORS. Vs. STATE OF KERALA AND ORS.	January 30, 2017
SMT. LALITHA MURALEEDHARAN PROPRIETIX Vs. THE COMMISSIONER OF COMMERCIAL TAXES TAXES TOWER	June 14, 2017
SMT. RAJEE RAJKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	April 5, 2017
SMT. SREEJA LAKSHMI, D/O. G. RAMACHANDRAN PILLAI Vs. PRAMOD. R., S/O. RADHAKRISHNAN NAIR AND OTHERS	August 24, 2017
SMT.ALPHONSA JOY @ ALICE @ ALPHONSA GLORIS Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVT., GOVERNMENT SECRETARIAT, TRIVANDRUM	July 19, 2017
SMT.BINDU SALAS Vs. STATE OF KERALA	May 31, 2017
SOBHA M K Vs. KERALA PUBLIC SERVICE COMMISSION	January 16, 2017
SOBHA RANI S. Vs. STATE OF KERALA	June 21, 2017
SOCIAL RELIEF ASSOCIATION KANJIRAPPALLY Vs. STATE OF KERALA REP BY PRINCIPAL SECRETARY (TAXES)	April 3, 2017
SOJI PETER Vs. K. B. VIJAYAN	July 20, 2017
SOJI VARGHESE Vs. SOBHA RAJEEV	October 23, 2017
SOLOMON THOMAS Vs. STATE OF KERALA	November 13, 2017
SOMAN KARUNAKARAN Vs. KOZHIKODE MUNICIPAL CORPORATION REPRESENTED BY SECRETARY, BEACH ROAD, KOZHIKODE	April 10, 2017
SOMANATHAN S/O.KRISHNA, AGED 63 YEARS, THIRUVANGADAN HOUSE, MANANTHAVADY POST, WAYANAD Vs. SUB DIVISIONAL MAGISTRATE (RDO) MANANTHAVADY, WAYANAD	February 2, 2017
SOMASUNDARAM KESAVA VILASOM BUNGALOW Vs. CHIEF COMMISSIONER OF INCOME TAX CR BUILDINGS	July 24, 2017
SOMAVALLY M R Vs. SREEKUMARA KURUP	May 29, 2017
SONEY VARGHESE, S/O K C VARGHESE Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY	March 1, 2017
SONI GERRY Vs. GERRY DOUGLAS	January 11, 2017
SONIA ALEX AND OTHERS Vs. STATE OF KERALA AND OTHERS	March 3, 2017
SONY Vs. SUPERINTENDENT OF POLICE	July 6, 2017
SONY AUGUSTINE Vs. STATE OF KERALA	September 18, 2017
SONY GEORGE Vs. STATE OF KERALA AND ANOTHER	September 16, 2017
SONY KURIAN Vs. THE REGIONAL TRANSPORT AUTHORITY	October 24, 2017
SONY PICTURES NETWORKS INDIA PVT. LTD. Vs. UNION OF INDIA	April 4, 2017
SOORYA NARAYANA BHAT AGED:56 YEARS, S/O P SHAM BHAT, PARIKODI HOUSE, KURUDAPADAVU, PAIVALIKE VILLAGE, KASARGOD DISTRICT Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF LAND REVENUE, THIRUVANANTHAPURAM	March 28, 2017
SOORYA NARAYANA CHETTIAR Vs. STATE OF KERALA	December 20, 2017
SOUKAR MASJID COMMITTEE Vs. ASSISTANT EXECUTIVE ENGINEER	December 7, 2017
SOUNDER RAJAN, S/O. T.K. SATHEESAN Vs. MINI, D/O. PURUSHOTHAMAN, PANABHIPARAMBIL, KONAM, PERUMPADAPPU, KOCHI	October 23, 2017
SOUTH IINDIA BANK LIMITED Vs. RAMCHANDRAN	April 10, 2017
SOUTH INDIAN BANK LTD Vs. SUB REGISTRAR	April 4, 2017
SOUTH TRAVANCORE DISTILLERIES AND ALLIED PRODUCTS Vs. STATE OF KERALA	March 22, 2017
SOUTHA BEEVI W/O. MUHAMMED KUNJU Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, COLLECTORATE, KOLLAM	August 8, 2017
SPACEINFRA INTERIOR SOLUTIONS (P) LTD. Vs. MOAT PROJECT MANAGEMENT (P) LTD.	August 22, 2017
SPECIAL GRADE SECRETARY, KUMILY PANCHAYATH Vs. MANIAMMAL	October 26, 2017
SPECIAL TAHSILDAR Vs. SHIVANANDA MENDON	September 28, 2017
SRAVANA TRADERS Vs. CHIEF MANAGER	March 16, 2017
SREDHARAN T, S/O. THANKAPPAN Vs. STATE OF KERALA AND OTHERS	March 22, 2017
SREE GOKULAM CHIT & FINANCE CO (P) LTD Vs. NIDHEESH MADHU C	October 11, 2017
SREE GOKULAM CHIT AND FINANCE CO. (PVT) LTD. Vs. JUDY M JOSE AND ANOTHER	August 1, 2017
SREE GOKULAM CHIT AND FINANCE CO.PVT. LTD. Vs. VANAJA RAJENDRAN	December 5, 2017
SREE GOKULAM CHIT AND FINANCE COMPANY (P) LTD. Vs. ANILKUMAR, S/O. CHELLAPPAN	September 15, 2017
SREE GOKULAM CHIT AND FINANCIAL CO (P) LTD Vs. STATE OF KERALA	July 11, 2017
SREE NARAYANA GURUDEVA SEVA SANGAM Vs. RAJEEV, S/O. SREEDHARAN	October 16, 2017
SREE NARAYANA INSTITUTE OF TECHNOLOGY Vs. STATE OF KERALA	January 17, 2017
SREE PARTHASARATHY KSHETHRA BHARANA SANGAM Vs. MALABAR DEVASWOM BOARD	September 16, 2017
SREE THRICHERUMANNA ALIAS KOTTIYOOR DEVASWOM Vs. STATE OF KERALA AND OTHERS	August 17, 2017
SREE VALAYANAD HINDU SEVA SAMITHI (REGN. NO.338/1980) REP. BY SECRETARY, SHRI P.M.RAMESH Vs. DEPUTY TAHSILDAR (R.R) CIVIL STATION, KOZHIKODE	January 4, 2017
SREEDHAR ASOK KUMAR Vs. COMMISSIONER OF INCOME TAX	December 11, 2017
SREEDHARAN Vs. NIREESH MATHEW	January 16, 2017
SREEDHARAN Vs. STATE OF KERALA	January 16, 2017
SREEDHARAN KOTTISSERIL VEEDU Vs. OMANAKUTTAN PURANGATTU VEEDU	October 9, 2017
SREEDHARAN NAIR G. Vs. UNIVERSITY OF KERALA	June 14, 2017
SREEDHARAN, S/O. THANKAPPAN, RESIDING AT PUNNAKKATTETHU VEEDU, THULAMPARAMPU CENTRE, HARIPAD VILLAGE, ALAPPUZHA DISTRICT Vs. GEORGE KUTTY, S/O. UNNOONNY, RESIDING AT PANACHAMOOTTIL THEKKATHIL, PUTHUKUNDAM MURI, KARTHIKAPPALLY VILLAGE, ALAPPUZHA DISTRICT	October 6, 2017
SREEJA LAKSHMI, D/O. G. RAMACHANDRAN PILLAI Vs. PRAMOD. R., S/O. RADHAKRISHNAN NAIR AND OTHERS	August 24, 2017
SREEJAYA T.S. Vs. DISTRICT POLICE CHIEF	August 3, 2017
SREEJITH Vs. STATE OF KERALA	October 5, 2017
SREEJITH SREEDHARAN, S/O SREEDHARAN K. AND OTHERS Vs. SHERRY SUDHEER	May 31, 2017
SREEKALA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	June 7, 2017
SREEKANTAN Vs. KAMALA BAI AND OTHERS	March 8, 2017
SREEKUMAR Vs. SAROJINI AMMA	June 23, 2017
SREEKUMAR M.K. Vs. RAMADASAN	June 19, 2017
SREEKUMAR T S Vs. COCHIN DEVASWOM BOARD	November 28, 2017
SREELAKSHMI Vs. ANIL KUMAR	October 25, 2017
SREELAL SREEDHARAN Vs. STATE OF KERALA	October 6, 2017
SREELEKHA VARAKKOTH Vs. STATE OF KERALA	January 30, 2017
SREENESH Vs. SHAINAMOL	November 13, 2017
SREENIVASAN T. K. Vs. RUGMINI	August 4, 2017
SREERAMA VILASAM BHAJANAYOGAM Vs. SREERAMAVILASAM, N.S.S. KARAYOGAM NO. 638, PAMPADY KARA AND VILLAGE, REPRESENTED BY ITS PRESIDENT, K.P.PARAMESWARAN NAIR, KIZHAKKEDATHU HOUSE, PAMPADY KARA AND VILLAGE AND OTHERS	November 14, 2017
SREEREJ K M Vs. DISTRICT COLLECTOR	April 11, 2017
SREESANTH S. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA	August 7, 2017
SRI ANJANEYA MEDICAL TRUST Vs. STATE OF KERALA	February 28, 2017
SRI. M.K. JOHN, PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION	June 30, 2017
SRI. P.I. THOMAS M/S. MALABAR CLAY PRODUCTS Vs. KERALA STATE ELECTRICITY BOARD LIMITED REPRESENTED BY ITS SECRETARY, VYDUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM	August 2, 2017
SRI. SHAJI GREGORY G.S. Vs. STATE OF KERALA	October 27, 2017
ST GEORGE GRACY MEMORIAL CHURCH Vs. ANNAMMA JOHN	July 27, 2017
ST MARYS CATHOLIC CHURCH NEDUMON Vs. ANTONY	June 20, 2017
ST THOMAS CHURCH Vs. DISTRICT POLICE CHIEF, ERNAKULAM RURAL	October 13, 2017
ST. MARY MAGDALENE CHURCH Vs. TITUS, S/O. THIYONS, RESHMA VILLA	June 2, 2017
ST. MARYS CHURCH Vs. PAUL	March 20, 2017
ST. MARYS JACOBITE SYRIAN ORTHODOX CHURCH Vs. PALLIPPURAM GRAMA PANCHAYAT, CHERAI, CHERAI P.O., ERNAKULAM DISTRICT	December 7, 2017
ST.MARYS HOTELS PRIVATE LIMITED Vs. THE COMMISSIONER OF EXCISE	June 8, 2017
STAR FISH EXPORTS AND ANOTHER Vs. V. MAHAMOOD	February 17, 2017
STAR HEALTH AND ALLIED INSURANCE CO. LIMITED REPRESENTED BY ITS MANAGING DIRECTOR Vs. P.K. SASEENDRAN S/O. GOPALAN NAMBIAR, THEKKE KOTERI (H), PUTHIYARAKKARA P.O, VATAKARA, 673 111, AND OTHERS	October 5, 2017
STATE Vs. K. MOHANACHANDRAN (IAS)	August 23, 2017
STATE BANK OF INDIA Vs. ROSHAN NARAYANAN C.S. AND OTHERS	November 28, 2017
STATE BANK OF INDIA Vs. SMT PRASANNA KUMARI	August 16, 2017
STATE BANK OF INDIA CORPORATE OFFICE Vs. THE STATE BANK OF TRAVANCORE EMPLOYEES UNION	May 25, 2017
STATE BANK OF INDIA, KODAKARA BRANCH,OPPOSITE GOVERNMENT L.P. SCHOOL, CHALAKUDY ROAD, KODAKARA. P.O., THRISSUR Vs. RAPHY, S/O. VARIKKASSERY KUNJUVARKEY, PROPRIETOR, M/S. VARIKKASSERY STORES, CHALAKUDY HIGHWAY ROAD, KODAKARA P.O., THRISSUR	October 3, 2017
STATE BANK OF TRAVANCORE, HEAD OFFICE, PB NO. 34, POOJAPPURA, THIRUVANANTHAPURAM Vs. K.P. KIRAN KUMAR, S/O. K.P. PREMAN, 3/2627A, KALLUVACHAPURAYIL, PUTHIYAKADAVU P.O., NADAKKAVE, KOZHIKODE	January 19, 2017
STATE CO-OPERATIVE ELECTION COMMISSION Vs. N.P.PAULOSE	June 6, 2017
STATE OF KERALA Vs. A.M.NOUSHAD	November 21, 2017
STATE OF KERALA Vs. ABDURAHIMAN C.P	May 16, 2017
STATE OF KERALA Vs. K.VIJAYAN	October 31, 2017
STATE OF KERALA Vs. ARYA P.M.	January 20, 2017
STATE OF KERALA Vs. SUNIL.C.KURIEN	June 21, 2017
STATE OF KERALA Vs. ABDURAHIMAN C.P	May 26, 2017
STATE OF KERALA Vs. JANAKI AMMA	December 8, 2017
STATE OF KERALA Vs. WESTERN INDIA PLYWOODS LTD	March 22, 2017
STATE OF KERALA Vs. KMCT POLYTECHNIC COLLEGE	August 22, 2017
STATE OF KERALA Vs. DELCO (DELAMBADI CONCERN) PWD CONTRACTORS	February 3, 2017
STATE OF KERALA Vs. RASHEED	June 6, 2017
STATE OF KERALA Vs. JOSEPH	January 11, 2017
STATE OF KERALA Vs. ABDURAHIMAN	May 26, 2017
STATE OF KERALA Vs. JOY, S/O CHACKO	July 10, 2017
STATE OF KERALA Vs. JAMES THOMAS	February 16, 2017
STATE OF KERALA Vs. C. P. VARGHESE	July 21, 2017
STATE OF KERALA Vs. MADRAS FERTILIZERS LTD., COCHIN	August 1, 2017
STATE OF KERALA Vs. POLSONS DISTILLERY, CHALAKKUDY	February 28, 2017
STATE OF KERALA Vs. ANAKATHIL AJAYKUMAR AND OTHERS	August 30, 2017
STATE OF KERALA Vs. MATHAI, K.K.	July 5, 2017
STATE OF KERALA Vs. M.G.M. COLLEGE OF ARTS AND SCIENCE	July 5, 2017
STATE OF KERALA Vs. PURUSHOTHAMAN	December 8, 2017
STATE OF KERALA Vs. DUROLAC	June 30, 2017
STATE OF KERALA Vs. RENU P.GOPALAN	November 23, 2017
STATE OF KERALA Vs. THOMAS K.B	November 29, 2017
STATE OF KERALA Vs. KERALA LOK AYUKTA	February 27, 2017
STATE OF KERALA Vs. K K MATHAI	February 2, 2017
STATE OF KERALA Vs. SEENA JOHNSON	March 14, 2017
STATE OF KERALA Vs. NANDA MOHAN	June 22, 2017
STATE OF KERALA Vs. P.P. PAULOSE AND OTHERS	November 7, 2017
STATE OF KERALA Vs. OMANA S. N.	August 16, 2017
STATE OF KERALA Vs. SUNIL C.KURIEN	March 28, 2017
STATE OF KERALA Vs. JASMINE ALEX	August 17, 2017
STATE OF KERALA Vs. JAYAKUMAR G	August 4, 2017
STATE OF KERALA Vs. M/S.SHEEBA KURIES LIMITED	December 13, 2017
STATE OF KERALA Vs. P. KRISHNAN NAIR AND ORS.	February 8, 2017
STATE OF KERALA Vs. P.O.BOBEN	March 8, 2017
STATE OF KERALA Vs. GENERAL MANAGER & INSPECTOR OF NSS SCHOOLS	November 7, 2017
STATE OF KERALA Vs. JANAKI AMMA	August 18, 2017
STATE OF KERALA Vs. P.M.NOUSHAD	July 25, 2017
STATE OF KERALA Vs. SANKAR J.	August 11, 2017
STATE OF KERALA Vs. P M SAJEEV	June 20, 2017
STATE OF KERALA Vs. Y.P. RAMACHANDRA IYER	August 1, 2017
STATE OF KERALA Vs. MANOJ KUMAR	September 20, 2017
STATE OF KERALA (THE SPECIAL TAHSILDAR), LA INTERNATIONAL AIRPORT, THIRUVANANTHAPURAM Vs. S. BEENA, D/O. SANTHAMMA	October 13, 2017
STATE OF KERALA AND ANOTHER Vs. T.K. VARKEY AND OTHERS	August 17, 2017
STATE OF KERALA AND ORS. Vs. DASAN PEEDIKAKKANDY	June 16, 2017
STATE OF KERALA AND OTHERS Vs. GEORGE, V.V.	July 4, 2017
STATE OF KERALA AND OTHERS Vs. SHREE NAVANAGAR SADAVRAT TRUST	June 23, 2017
STATE OF KERALA AND OTHERS Vs. SANKAR J. AND OTHERS	November 14, 2017
STATE OF KERALA REP BY PUBLIC PROSECUTOR Vs. MUJEEB RAHMAN	July 25, 2017
STATE OF KERALA REP BY SECRETARY TO GOVT Vs. YOHANNAN ABRAHAM	February 27, 2017
STATE OF KERALA REP. BY DISTRICT COLLECTOR, KOTTAYAM, COLLECTORATE P.O. Vs. THRESSIA W/O. JOSE, MOONUMAKKAYIL (THEKKEDATHU), KUDUKKACHIRA KARA, VALLICHIRA VILLAGE	June 5, 2017
STATE OF KERALA REP. BY THE DISTRICT COLLECTOR, IDUKKI AND OTHER Vs. J.K. THOMAS MANAGING DIRECTOR, MALANKARA RUBBER PRODUCES COMPANY, MUTTOM, THODUPUZHA	July 18, 2017
STATE OF KERALA REPRESENTED BY SECRETARY Vs. JASMINE ALEX	August 24, 2017
STATE OF KERALA REPRESENTED BY SECRETARY Vs. MURALI CHANDRA BOSE V M S/O MADHAVAN PILLAI	October 31, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR Vs. RADHAMONY PAVITHRAN W/O. PAVITHRAN RESIDING AT PLAKKATTIL HOUSE	July 19, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM AND OTHERS Vs. KURIAN S/O VARKEY, PALAKULATHIL, KUNNAPPALLY, MULAKULAM 686610	June 6, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM AND OTHER Vs. M.M. JOHN C/O. ANTONY, MEELUTTU VEEDU, PANANVILA NALANCHIRA P.O., THIRUVANANTHAPURAM	August 9, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM. AND OTHER Vs. K.M. GEORGE POWATHIL HOUSE, PANAVILA JUNCTION, NALANCHIRA	August 10, 2017
STATE OF KERALA REPRESENTED BY THE SPECIAL TAHSILDAR (LA) Vs. BHAGAVATHY TEMPLE	August 18, 2017
STATE OF KERALA, REPD. BY THE SPECIAL TAHSILDAR (RR) Vs. SISOMMA EAPEN THETTAYIL, KUTTIKATTUKARA	August 31, 2017
STATE PUBLIC INFORMATION OFFICER AND ANOTHER Vs. RAJENDRAN PILLAI NFTW AND ANOTHER	August 4, 2017
STATE REPRESENTED BY DIVISIONAL FOREST OFFICER Vs. K.J. THOMAS	June 2, 2017
STEEL INDUSTRIES KERALA LTD Vs. ENFORCEMENT OFFICER	February 17, 2017
STENNY ALEYAMMA SAJU Vs. STATE OF KERALA AND OTHERS	June 14, 2017
SUB INSPECTOR OF POLICE, CHERPULASSERY Vs. K. RAJESH	June 16, 2017
SUBAIDA Vs. SAFEER K K	December 14, 2017
SUBAIDA Vs. P.M. HAMEED, AND OTHERS	July 13, 2017
SUBAIDA Vs. N P MOHAMMED AKBAR	October 10, 2017
SUBAIDA M.P. Vs. STATE OF KERALA	August 24, 2017
SUBASH CHANDRA BOSE UNNITHAN Vs. STATE OF KERALA	August 9, 2017
SUBASH S/O. PONNAPPAN Vs. AMBILI SUBASH D/O. GOPI AND ORS.	January 30, 2017
SUBHADRA Vs. RAMAKRISHNAN NAIR	December 11, 2017
SUBHADRA Vs. STATE OF KERALA	February 22, 2017
SUBHADRA ANTHARJANAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY	November 9, 2017
SUBHASH Vs. STATE OF KERALA	September 15, 2017
SUBHASH CHANDRAN P SHYJU COTTAGE Vs. COMMISSIONER OF INCOME TAX(APPEALS) AAYAKARBHAVAN	October 9, 2017
SUBRAMANIAN M. C. Vs. STATE OF KERALA	June 21, 2017
SUDARSANA PILLAI Vs. THULASEEDHARAN NAIR	July 27, 2017
SUDEEP ARAVIND PANICKER Vs. SCHOOL OF LEGAL STUDIES	June 28, 2017
SUDHA DEVI K. Vs. THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM	March 22, 2017
SUDHA RAMANAN Vs. VINOD KUMAR T K	June 20, 2017
SUDHAKARAN Vs. RAGINI	January 4, 2017
SUDHANA W/O.RAJENDRA KUMAR Vs. JOHN THOMAS AND ANR.	February 15, 2017
SUDHEER Vs. INDIRA SUDEVAN	December 14, 2017
SUDHEER Vs. RAMAN MENON	November 30, 2017
SUDHEER M.P. Vs. SASIDHARAN NAIR K.R S/O RAMAKRISHNAN NAIR	October 5, 2017
SUDHEESH A Vs. STATE BANK OF INDIA	November 17, 2017
SUDHEESH KUMAR Vs. STATE OF KERALA	January 13, 2017
SUDHINDRA KUMAR SINGH Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE	November 27, 2017
SUGEETH Vs. BINU MAMPILLY	February 21, 2017
SUHOTHRAN Vs. SATHITHA	June 12, 2017
SUJA THOMAS D/O P J THOMAS Vs. GEORGE KOSHY	September 25, 2017
SUJA W/O ANIL KUMAR Vs. ANIL KUMAR	November 2, 2017
SUJAI JAYAKUMAR Vs. NIRMAL RAJ	December 13, 2017
SUJATHA Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	January 24, 2017
SUJATHA P. Vs. M/S. ORIENTAL INSURANCE COMPANY LTD., THAZHEPALAM	September 13, 2017
SUJATHMON K.P @ SUJATH Vs. STATE OF KERALA	September 13, 2017
SUJEESH K P Vs. MATTANNUR MUNICIPALITY	June 7, 2017
SUJESH J.S. Vs. K.A. EBRAHIM AND OTHERS	November 17, 2017
SUJI.S Vs. STATE OF KERALA	November 7, 2017
SUJIT KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	March 10, 2017
SUJITH E.C. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA	October 12, 2017
SUKANYA Vs. STATE OF KERALA	August 4, 2017
SUKUMARA PANICKER P. K. Vs. STATE OF KERALA	March 3, 2017
SUKUMARAN G. Vs. MANAGER	August 30, 2017
SUKUMARAN NAIR Vs. SUPERINTENDENT, RMS CT DIVISION	January 10, 2017
SUKUMARAN, S/O KARUNAKARAN Vs. STATE OF KERALA	June 23, 2017
SULABHA MARKETING (P) LTD. Vs. KERALA STATE ELECTRICITY BOARD	April 12, 2017
SULAIKHA, D/O. ABDULLA Vs. S. NASEER, S/O. SHAIK AHAMMED	August 29, 2017
SULAIMAN Vs. GANESH	August 22, 2017
SULAIMAN K.A Vs. WADAKKANCHERY MUNICIPALITY	October 20, 2017
SULFIKKER ALI, S/O. SHAHUL HAMEED Vs. JISHI S. HAMEED	August 11, 2017
SULTAN @ KURIYAKOSE Vs. STATE OF KERALA	June 28, 2017
SUMA RAJAN AND ANOTHER Vs. VIJAYA LAKSHMI AND OTHERS	August 4, 2017
SUNDAR LAL SUNDARAM Vs. THE STATE OF KERALA	November 3, 2017
SUNDARANGAN S/O NANU Vs. L. JOYS	October 17, 2017
SUNDARI P. AND OTHERS Vs. ANTONY AJU AND OTHERS	August 10, 2017
SUNDHAR S.P., S/O. SUNDHARESAN NAIR AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, KERALA LOCAL SELF GOVERNMENT INSTITUTIONS, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	August 8, 2017
SUNDHARI Vs. REVENUE DIVISIONAL OFFICER	December 21, 2017
SUNEESH KUMAR S. Vs. STATE	January 10, 2017
SUNIL DUTT S S/O SOMARAJAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY	January 19, 2017
SUNIL KUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,	April 4, 2017
SUNIL KUMAR Vs. STATE OF KERALA	January 11, 2017
SUNIL KUMAR Vs. STATE OF KERALA	January 25, 2017
SUNIL KUMAR @ SUNI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR	December 11, 2017
SUNIL KUMAR P.G. Vs. TRAVANCORE DEVASWOM BOARD	September 28, 2017
SUNIL MATHEW Vs. UNION OF INDIA	April 10, 2017
SUNIL N. V. Vs. KERALA STATE ELECTRICITY BOARD LTD.	November 17, 2017
SUNIL N.S. @ PULSOR SUNI Vs. STATE OF KERALA	September 25, 2017
SUNIL S/O. JOSEPH Vs. STATE OF KERALA	May 22, 2017
SUNIL THOMAS KANJOOPARAMBIL BUILDING Vs. INCOME TAX OFFICER	March 7, 2017
SUNILKUMAR M.V. Vs. STATE OF KERALA	December 18, 2017
SUNILKUMAR P.G Vs. ARBITRATION & EXECUTION ...	November 9, 2017
SUNISH GEORGE Vs. SATHYAVATHY	August 9, 2017
SUNISH S.ANAND S/O. SADANANDAN Vs. MANAGER, M/S. DENA BANK	July 11, 2017
SUNNY Vs. STATE OF KERALA	November 29, 2017
SUNNY @ JOSEPH S/O THOMAS Vs. ABHILASH P JACOB S/O JACOB	August 22, 2017
SUNNY GEORGE Vs. THE REGIONAL TRANSPORT AUTHORITY	January 6, 2017
SUNNY JOSEPH S/O. JOSEPH Vs. SHAJI C.K. MANAGING PARTNER, MARY MATHA FUELS	July 4, 2017
SUNU GEORGE Vs. STATE OF KERALA	November 14, 2017
SUO Vs. RAMLA N.V. AND OTHERS	August 25, 2017
SUO MOTO Vs. MALABAR DEVASWOM BOARD AND ANOTHER	August 21, 2017
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD	October 11, 2017
SUO MOTU Vs. UNION OF INDIA	June 14, 2017
SUO MOTU Vs. ANIL KUMAR	January 31, 2017
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD	March 13, 2017
SUPER GENERAL COMPANY Vs. SURESH THONIKKADAVU VEEDU	February 21, 2017
SUPERINTENDENT OF POST OFFICE Vs. PADANNAKKANDY INDIRA	July 4, 2017
SURAJ Vs. STATE OF KERALA	November 27, 2017
SURAJ HARRIS Vs. THE MARRIAGE OFFICER	October 11, 2017
SURATHLAL S/O.SURENDRAN PILLAI AND ORS. Vs. THE STATE OF KERALA AND ORS.	February 1, 2017
SURENDRAN @ SUDHI Vs. STATE OF KERALA	December 11, 2017
SURENDRAN S/O.VELAYUDAN Vs. JOBIN S/O BABY	October 17, 2017
SURENDRAN G. Vs. S. SUDARSANA BABU	August 17, 2017
SURESH Vs. STATE OF KERALA	March 20, 2017
SURESH BABU Vs. REGIONAL JOINT LABOUR COMMISSIONER	December 21, 2017
SURESH BABU Vs. STATE OF KERALA	July 6, 2017
SURESH BABU K.M. HSA, VIJAYA H.S. SCHOOL AND OTHERS Vs. STATE OF KERALA AND OTHERS	November 29, 2017
SURESH BABU. P Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED	December 12, 2017
SURESH GOPI Vs. SUPERINTENDENT OF POLICE, CRIME BRANCH, THIRUVANANTHAPURAM AND OTHER	January 10, 2017
SURESH KUMAR Vs. THE CANARA BANK	July 1, 2017
SURESH KUMAR Vs. STATE OF KERALA	September 23, 2017
SURESH KUMAR H.B. Vs. INDIAN OVERSEAS BANK, REPRESENTED BY ITS AUTHORIZED OFFICER/CHIEF MANAGER, REGIONAL OFFICE, PULIMOOD, STATUE, THIRUVANANTHAPURAM	May 25, 2017
SURESH RAJ PUROHIT Vs. DIRECTOR VIGILANCE AND ANTI CORRUPTION BUREAU	April 5, 2017
SURESH, S/O. KOCHUNNI Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR	January 18, 2017
SURESH, S/O.KRISHNAN KUTTY Vs. STATE OF KERALA	December 7, 2017
SURESHKUMAR D , S/O DAMODHARAN NAIR Vs. P V MADHAVANKUTTY	November 9, 2017
SURYA P. NAIR Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT	April 7, 2017
SUSEELA Vs. NOUSHAD K	November 3, 2017
SUSEELA, D/O. RAZEENA Vs. LEVI, S/O. KOCHU AND OTHER	August 21, 2017
SUSHAJ MUTHU T S S/O SURENDRAN Vs. MANAGING DIRECTOR	December 20, 2017
SUSHAJ MUTHU T.S AND OTHERS Vs. MANAGING DIRECTOR AND OTHERS	December 20, 2017
SUSY Vs. COMMISSIONER OF EXCISE	May 9, 2017
SWAMI SAMNAYANANDA SARASWATHY Vs. STATE OF KERALA	September 25, 2017
SWAMI SUKRUTHANANDA AND OTHERS Vs. SREE NARAYANA DHARMA SANGHAM TRUST SIVAGIRI MUTT, REPRESENTED BY ITS SECRETARY SWAMI RITHAMBARANANDA, SIVAGIRI MUTT, VARKALA	January 6, 2017
SWAPNA, MADATHINETHU VEEDU ANAYARA, KADAKAMPALLI, THIRUVANANTHAPURAM Vs. K. RADHAKRISHNA PILLAI, KINARUVILA VEEDU	October 4, 2017
SYED TAHSEENUL HASSAN Vs. PAUL GEORGE	January 23, 2017
SYJU LEKSHMANAN Vs. COMMERCIAL TAX OFFICER	February 21, 2017
SYNDICATE BANK, VORKADY BRANCH Vs. A THIMMAPPA BHAT	August 31, 2017
SYNTHITE INDUSTRIAL LTD. Vs. COMMISSIONER OF INCOME TAX	August 31, 2017
T A KUNJUMON Vs. STATE OF KERALA	August 31, 2017
T A NAZAR Vs. SABU	May 24, 2017
T C MATHEW KAITHARAM, VEROOR Vs. STATE OF KERALA AND OTHERS	June 13, 2017
T G MOHANDAS Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY	November 27, 2017
T G POLYMER AND COMPANY Vs. K S SHAJI, MANAGING DIRECTOR, KONCHERRY WEAVERS	October 30, 2017
T J RADHAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA	March 10, 2017
T J SIMON, CONTRACTOR Vs. KERALA WATER AUTHORITY	February 15, 2017
T K DASAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED	February 1, 2017
T MANOJ THULASI NILAYAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION & DEPUTY LABOUR COMMISSIONER	December 20, 2017
T P NARAYANAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD	June 27, 2017
T P SENKUMAR IPS(RTD) S/O PRABHAKARAN Vs. VIGILANCE AND ANTI-CORRUPTION BUREAU REPRESENTED BY ADDL DIRECTOR GENERAL OF PROSECUTION	December 1, 2017
T S ARUMUGHAN Vs. K MADHUSUDHANAN NAIR	July 5, 2017
T S JOY S/O T P SOURU Vs. UNION OF INDIA REPRESENTED BY CHIEF POSTMASTER	July 18, 2017
T V LAKSHMI Vs. KALAPPURAYIL KANIKKOT SHAMSUDEEN REP THROUGH POWER OF ATTORNEY	July 12, 2017
T V RAMAN Vs. STATE OF KERALA	March 27, 2017
T V VALSALAKUMARI Vs. STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL	February 21, 2017
T. ABDUL RAHIMAN Vs. SECRETARY, KOTTOPADAM GRAMA PANCHAYATH AND OTHERS	February 14, 2017
T. JANAKI AMMA Vs. BALAMANI C.T AND OTHER	July 25, 2017
T. KRISHNAN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KASARAGOD	October 24, 2017
T. PETERKUTTY Vs. KERALA STATE ELECTRICITY BOARD	October 20, 2017
T. PRABHAKARAN NADAR Vs. VICE CHANCELLOR	December 21, 2017
T. THANKAM, W/O. LATE KUMARASWAMY ASARI AND OTHERS Vs. RAJALEKSHMI	March 17, 2017
T.A. JABBAR S/O ABDUL RAZACK AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR	August 11, 2017
T.A. NAZAR Vs. SABU	May 24, 2017
T.A.NAZEEM Vs. HEERA CONSTRUCTION COMPANY(P)LTD	December 18, 2017
T.B. JOSHI Vs. SINNI JOSHI AND OTHER	July 3, 2017
T.D. ANTO Vs. STATE OF KERALA	June 13, 2017
T.E. THOMAS Vs. STATE OF KERALA	April 5, 2017
T.G. MOHANDAS Vs. COCHIN DEVASWOM BOARD AND OTHERS	November 27, 2017
T.G.POLYMER AND COMPANY Vs. K.S.SHAJI, MANAGING DIRECTOR, M/S.KONCHERRY WEAVERS (P) LTD.	June 30, 2017
T.K. RAJASEKHARAN, S/O. KRISHNAN Vs. AMMUKKUTTY AMMA, KRISHNA VILASOM BUNGLOW CHEMBU PARAMBU, VALIYARA, VELLANADU VILLAGE NEDUMANGAD TALUK, THIRUVANANTHAPURAM (DIED) AND OTHERS	October 6, 2017
T.M. ABOOBACKER Vs. THE JOINT REGIONAL TRANSPORT OFFICER	March 23, 2017
T.N.ASHOK KUMAR Vs. THE DISTRICT COLLECTOR	August 8, 2017
T.O.ABRAHAM Vs. JOSE THOMAS	October 17, 2017
T.P.CONSTRUCTIONS Vs. THE CHIEF ENGINEER	June 15, 2017
T.P.RADHAMONY Vs. N.THULASI	March 8, 2017
T.P.RADHAMONY, H.S.A(MATHS), HIGH SCHOOL Vs. N.THULASI, W/O.SREEKUMAR	February 1, 2017
T.P.SENKUMAR IPS(RTD) Vs. VIGILANCE	August 9, 2017
T.P.SURENDRAN Vs. SPECIAL SALES OFFICER	December 12, 2017
T.R. KRISHNAN Vs. N. NARAYANANKUTTY	June 8, 2017
T.R.SUSHEELA Vs. DISTRICT COLLECTOR	September 27, 2017
T.S. SANKARA RAMAN Vs. FATHIMA RIZWANA	December 6, 2017
T.SIVADASAN Vs. THE LIFE INSURANCE CORPORATION OF INDIA	December 11, 2017
T.V. MAMACHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	August 21, 2017
TECPRO INFRA-PROJECTS LIMITED Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED	December 21, 2017
TEENA ALEX Vs. STATE OF KERALA	July 25, 2017
TEENA ALEX Vs. STATE OF KERALA	December 15, 2017
TEENA THOMAS VADAKKEPARAMBIL ERANHIMANGAD Vs. STATE OF KERALA	January 4, 2017
TENSON THOMAS Vs. DISTRICT COLLECTOR, ERNAKULAM	November 8, 2017
THAIVALAPPIL SURESHAN Vs. STATE (S.I.OF POLICE,EDAKAD)	December 4, 2017
THAMPY SUKUMARAN S/O SUKUMARAN Vs. STATE OF KERALA	July 31, 2017
THANKACHAN Vs. DISTRICT COLLECTOR	June 6, 2017
THANKAMMA Vs. RAJALAKSHMI AND ANOTHER	March 13, 2017
THANKAMMA MATHEW Vs. STATE OF KERALA	May 30, 2017
THANKAMMA MATHEW Vs. STATE OF KERALA	May 9, 2017
THANKAPPAN ALIAS HIPPY THANKAPPAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 5, 2017
THANUJA. P.A. Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM	October 4, 2017
THARAMANNIL KORAMBAYIL AYISHA Vs. SRAMBIKKAL ABDU AND OTHERS	March 1, 2017
THARUKUTTY, S/O.KOORAN VARKEY Vs. STATE OF KERALA, REPRESENTED BY SPECIAL TAHSILDAR (LA), NEDUMBASSERY, ANGAMALY AND OTHER	October 19, 2017
THARUN K. THOMAS @ THARUN Vs. JOSEPH @ BIJU	July 20, 2017
THATTAMALA MUSLIM JAMA-ATH, THATTAMALA Vs. ABOOBECKER	April 5, 2017
THAZHATHEVEETTIL NOUSHAD Vs. THE UNION OF INDIA	July 20, 2017
THE ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JOY THATTIL ITOOP	November 9, 2017
THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, SUB REGIONAL OFFICE, 36/685 A, BHAVISHYA NIDHI BHAVAN, P.B. 1895, KALOOR, COCHIN Vs. M/S VEGETABLE AND FRUIT PROMOTION COUNCIL, MYTHIR BHAVAN, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, P.B. NO. 5402, KAKKANAD, KOCHI	January 9, 2017
THE BOARD OF CONTROL FOR CRICKET Vs. S.SREESANTH	August 7, 2017
THE BOARD OF DIRECTORS Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES	June 21, 2017
THE BOARD OF DIRECTORS OF THE ANGADI SERVICE CO-OPERATIVE BANK LTD Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	October 9, 2017
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. HYMAVATHY AND OTHERS	June 23, 2017
THE CHAIRMAN & MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED, NEW DELHI AND OTHERS: Vs. R. RAMESWAN, JUNIOR TELECOM OFFICER, O/O THE DIVISIONAL ENGINEER, CABLE A/T, TVM SSA, THIRUVANANTHAPURAM AND OTHERS	September 15, 2017
THE CHAIRMAN AND MANAGING DIRECTOR, BHARA SANCHAR NIGAM LTD. Vs. P.K. MADHAVAN AND OTHERS	August 10, 2017
THE CHAIRMAN, TRAVANCORE EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNIVERSITY OF KERALA AND ANOTHER	September 26, 2017
THE CHESS ASSOCIATION OF KERALA Vs. THE KERALA STATE SPORTS COUNCIL	November 16, 2017
THE CHRIST COLLEGE Vs. THE VICE CHANCELLOR	October 20, 2017
THE COCHIN PORT TRUST Vs. A.P. GEETHA AND OTHERS	November 13, 2017
THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. M/S SAI SERVICE STATION LTD., CHERANELLUR	July 7, 2017
THE COMMISSIONER OF INCOME TAX Vs. OLAM AGRO INDIA LIMITED	October 6, 2017
THE COMMISSIONER OF INCOME TAX, C.R. BUILDING, I.S.PRESS ROAD, KOCHI Vs. M/S. KEERTHI AGRO MILLS (P) LTD., MATTOOR KALADY, ERNAKULAM	October 3, 2017
THE COMMISSIONER OF INCOME TAX-I, COCHIN Vs. M/S. UNIVERSAL EMPIRE EDUCATIONAL SOCIETY	January 25, 2017
THE DEPUTY DIRECTOR Vs. M/S. VARUN IMPEX LTD.	August 7, 2017
THE EXECUTIVE DIRECTOR, VIDYA INTERNATIONAL CHARITABLE TRUST, VIDYA CAMPUS, KUNNUKUZHY, THALAKKOTTUKARA, TRICHUR Vs. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY, REPRESENTED BY ITS REGISTRAR, CET CAMPUS, TRIVANDRUM	April 7, 2017
THE FEDERAL BANK LTD Vs. SUPERINTENDENT OF POLICE	July 13, 2017
THE KANJIRAPPALLY SERVICE CO Vs. STATE OF KERALA	August 4, 2017
THE KERALA PLANTATIONS Vs. THE TRAVANCORE DEVASWOM BOARD	December 11, 2017
THE KERALA PUBLIC SERVICE COMMISSION Vs. ELEZEBETH JOHN P. W/O SUMESH ANDREWS	August 31, 2017
THE KERALA RACE BOAT OWNERS Vs. THE DISTRICT COLLECTOR	October 17, 2017
THE KERALA RATION WHOLESALE DISTRIBUTORS FEDERATION Vs. STATE OF KERALA	April 5, 2017
THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD., MAVELI BHAVAN, GANDHI NAGAR, KOCHI Vs. SRI. SIVA POLYMERS, A REGISTERED FIRM AT IV/278, MARADU, KOCHI	January 18, 2017
THE MALABAR CEMENTS LTD. Vs. SREE DHANA LAKSHMI ASH TRADING COMPANY	February 13, 2017
THE MANAGER Vs. STATE OF KERALA	February 19, 2017
THE MANAGER A.U.P SCHOOL Vs. THE STATE OF KERALA	October 9, 2017
THE MANAGER KARUNA MEDICAL COLLEGE, VILAYODI, CHITTUR, PALAKKAD Vs. THE STATE OF KERALA	March 30, 2017
THE MANAGER, A.M HIGHER SECONDARY SCHOOL, VENGOOR, MALAPPURAM DISTRICT Vs. THE STATE OF KERALA	October 11, 2017
THE MANAGER, A.M.L.P. SCHOOL Vs. THE STATE OF KERALA	September 27, 2017
THE MANAGER, DARUL ULOOM VOCATIONAL HIGHER SECONDARY AND HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS	November 2, 2017
THE MANAGER, NARIKKUNI AUPS Vs. STATE OF KERALA	June 2, 2017
THE MANAGER, S.U.L.P. SCHOOL, KUTTUR, P.O. KOORIYAD Vs. THE STATE OF KERALA	October 25, 2017
THE MANAGING COMMITTEE OF KUMBLA SERVICE CO Vs. THE JOINT REGISTRAR OF CO	November 10, 2017
THE MANAGING DIRECTOR KSIDC, THIRUVANANTHAPURAM Vs. K.V. SUDHEER BABU	October 23, 2017
THE MOWANCHERY CO-OPERATIVE RURAL BANK LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER	December 19, 2017
THE MUSLIM ASSOCIATION REG. NO. 40 OF 1966, THIRUVANANTHAPURAM, NANDAVANAM, THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY Vs. PROF. MEERAN MALUK MOHAMMED S. S/O. SYED KANNU, JAMEELATH, PYRIS ROAD, THIRUVANANTHAPURAM	March 21, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAISY OOMMEN AND OTHERS	November 27, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED, KOTTAYAM NOW REPRESENTED BY ITS DEPUTY MANAGER, REGIONAL OFFICE, M.G. ROAD, KOCHI Vs. THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, KOTTAYAM	March 1, 2017
THE ORIENTAL INSURANCE COMPANY LTD. Vs. JOSEPH SEBASTIAN AND OTHERS	December 19, 2017
THE PRINCIPAL (THE DEAN), MES MEDICAL COLLEGE Vs. SHIREEN M.T.	March 22, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ENGLISH INDIAN CLAYS LTD.	December 12, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX KOCHI Vs. M/S. SILPA PROJECT & INFRASTRUCTURES (INDIA) PVT LTD 3RD FLOOR, NORTH AVENUE, PARAMARA ROAD, KOCHI 682 018	September 25, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX KOTTAYAM. Vs. M/S.PLANTATION CORPORATION OF KERALA LTD.	December 20, 2017
THE REGIONAL DIRECTOR Vs. TAURUS SECURITY SERVICES	October 27, 2017
THE REGIONAL DIRECTOR REGIONAL OFFICE EMPLOYEES INSURANCE CORPORATION, THRISSUR Vs. M/S. CHAITHANYA PAINTS AGASTHIYA NAGAR KUREEKKAD	November 20, 2017
THE REGIONAL MANAGER UNION BANK OF INDIA, UNION BANK BHAVAN, M.G ROAD, ERNAKULAM BY ADV. SRI. A.S.P. KURUP, SC, UBI Vs. MR. P.K. VENUGOPALAN KAVITHA, KUNNAKKALA HOUSE, W. KADUNGALLUR, ALUVA 10 & ANR.	October 10, 2017
THE REGIONAL MANAGER,UNION BANK OF INDIA, UNION BANK BHAVAN, M.G.ROAD, ERNAKULAM Vs. MR. P.K. VENUGOPALAN,KAVITHA, KUNNAKKALA HOUSE, W. KADUNGALLUR, ALUVA	January 23, 2017
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM	July 19, 2017
THE REGIONAL TRANSPORT AUTHORITY Vs. M.A.SHAJI	November 20, 2017
THE REGISTRAR Vs. MERLIN K.MATHEW	October 11, 2017
THE ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA Vs. K.S	November 4, 2017
THE S.S.GARVASIS AND PROTHASIS ROMAN CATHOLIC CHURCH Vs. THE NEDUMBASERY GRAMA PANCHAYATH	November 15, 2017
THE SECRETARY, NSS COLLEGE CENTRAL COMMITTEE (MANAGER N.S.S COLLEGES N.S.S HEAD OFFICE, CHANGANACHERRY Vs. REJIKUMAR KARIMPOLIL HOUSE AND OTHERS	December 21, 2017
THE SENIOR DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO. LTD. AND OTHERS Vs. C. ANIL KUMAR	November 6, 2017
THE THRISSUR DISTRICT CO Vs. THE STATE INFORMATION COMMISSION, REPRESENTED BY ITS SECRETARY, PUNNEN ROAD, THIRUVANANTHAPURAM	February 28, 2017
THE VICAR, ST.MARYS TOWN CHURCH Vs. STATE OF KERALA	October 21, 2017
THEKKEPEEDIYEKKAL ALI Vs. PARAPPURATH SAFIYA AND OTHERS	August 29, 2017
THESNIBAN Vs. THE UNION OF INDIA	July 21, 2017
THIRUNELLOOR SREEVISAKHAPURAM DEVASWOM Vs. CHACKOCHAN	October 26, 2017
THIRUVALLA MUNICIPALITY Vs. ABDUL KAREEM	July 14, 2017
THIRUVANANTHAPURAM DEVELOPMENT AUTHOURITY Vs. THOMAS ABRAHAM	June 14, 2017
THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK Vs. REGISTRAR (DIRECTOR) DAIRY DEVELOPMENT DEPARTMENT	July 4, 2017
THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. REGISTRAR (DIRECTOR), DAIRY DEVELOPMENT DEPARTMENT AND ANOTHER	August 18, 2017
THOMALS MATHEW Vs. FEDERAL BANK LTD.	March 24, 2017
THOMAS Vs. DEVIKULANGARA GRAMA PANCHAYAT, PUTHUPPALLY P.O., KAYAMKULAM, ALAPPUZHA	March 10, 2017
THOMAS Vs. REGIONAL TRANSPORT AURTHORITY	March 17, 2017
THOMAS ANTONY Vs. ARBITRATION & EXECUTION	November 9, 2017
THOMAS C. KUNJACHAN Vs. REVENUE DIVISIONAL OFFICER AND ANOTHER	August 14, 2017
THOMAS CHANDY Vs. STATE OF KERALA	November 14, 2017
THOMAS CHANDY Vs. STATE OF KERALA	September 20, 2017
THOMAS CHURCH Vs. THE DISTRICT POLICE CHIEF	August 24, 2017
THOMAS JOSEPH S/O. JOSEPH Vs. STATE OF KERALA	May 25, 2017
THOMAS K. O. Vs. STATE OF KERALA	January 23, 2017
THOMAS MUTTITHADATHIL Vs. MALANKARA PLANTATIONS LTD.	January 31, 2017
THOMAS PASCAL Vs. THE CIRCLE INSPECTOR OF POLICE	November 6, 2017
THOMAS PAUL Vs. LISSA JAIN	October 3, 2017
THOMAS S/O. KURIAKOSE Vs. STATE OF KERALA	July 11, 2017
THOMAS S/O. LATE SAMUEL Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM	February 27, 2017
THOMAS STEPHEN Vs. KAMALAKSHY KUTTAMMA	May 31, 2017
THOMAS STEPHEN Vs. M/S. FORT IN INFRA DEVELOPERS PVT. LTD., KOZHIKODE	July 27, 2017
THOMAS VARUGHESE Vs. STATE OF KERALA	June 7, 2017
THOMAS, S/O.AMBROSE Vs. THE STATE OF KERALA AND ANR.	February 1, 2017
THOMASKUTTY Vs. STATE OF KERALA	May 23, 2017
THOMASLY Vs. IRINJALAKUDA MUNICIPALITY REPRESENTED BY ITS SECRETARY, IRINJALAKUDA P.O., THRISSUR DISTRICT	January 16, 2017
THONDALANKUNNATHU CHANDRAN Vs. COMMISSIONER	August 4, 2017
THRESIAMMA VARGHESE Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY	December 21, 2017
THRESIAMMA VARKEY Vs. STATE OF KERALA	June 9, 2017
THRICHUR DISTRICT PRIVATE BUS OPERATORS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY	July 7, 2017
THULASEEDHARAN NAIR THETTICHITA PUTHEN VEEDU Vs. KUMARI BINDUJA D/O.INDIRA	November 9, 2017
THULASI K. RAJ Vs. STATE OF KERALA	October 15, 2017
THULASIDAS Vs. SECRETARY, METRO PALACE OWNERS ASSOCIATION	June 29, 2017
THULASIDHARAN PILLAI C.NO 7833, CENTRAL PRISON, TRIVANDRUM, Vs. STATE OF KERALA	October 19, 2017
THUNOLI VASUDEVAN NAIR Vs. DISTRICT COLLECTOR	July 10, 2017
TIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION	March 2, 2017
TITUS XAVIER Vs. BIJIN BABU AND OTHER	August 7, 2017
TOM KURIAKOSE Vs. STATE OF KERALA	October 10, 2017
TOMCO ENGINEERING PVT. LTD.,PALANNATTIL Vs. KERALA WATER AUTHORITY	December 26, 2017
TOMY MATHEW Vs. UNION OF INDIA REP BY SECRETARY	March 15, 2017
TOMY SON OF KURIAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE REVENUE SECRETARY, THIRUVANANTHAPURAM	February 28, 2017
TOMY T. J. Vs. STATE OF KERALA	April 10, 2017
TONY K.A. Vs. THE GOVERNMENT OF KERALA	September 26, 2017
TRANSCONS CORPORATION Vs. STATE OF KERALA	March 8, 2017
TRAVANCORE COCHIN CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE	April 12, 2017
TRAVANCORE DEVASWOM BOARD Vs. V.K.SAJEEV KUMAR	June 14, 2017
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR FOR LOCAL FUND ACCOUNTS	April 6, 2017
TRAVANCORE DEVASWOM BOARD Vs. STATE OF KERALA	April 29, 2017
TRAVANCORE DEVASWOM BOARD REP BY ITS SECRETARY Vs. STATE OF KERALA REP BY ITS CHIEF SECRETARY	September 13, 2017
TREESA MOHANAN Vs. ALEXANDER	March 29, 2017
TRESA ANTONY Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY	November 5, 2017
TRICHUR TOURIST COMPLEX (P) LTD Vs. STATE OF KERALA	August 14, 2017
TUMBOOR SERVICE CO-OPERATIVE BANK LTD Vs. SOBHY	December 20, 2017
U CHANDRAN S/O KANARAN Vs. GOVERNMENT OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KERALA	December 19, 2017
U. SHASHIDHARAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 17, 2017
UDAYABHANU, C.P. Vs. STATE OF KERALA AND ANR.	October 31, 2017
UDAYAKUMAR Vs. STATE OF KERALA	February 20, 2017
UMMAYUMMA Vs. KIZHAKKINIYAKATH THITHACHUTTY UMMA	January 11, 2017
UMMER P.K Vs. JALEEL M.K	August 3, 2017
UNINE TRUST Vs. MAHATMA GANDHI UNIVERSITY	April 12, 2017
UNIO OF INDIA Vs. PADMANABHAN	August 29, 2017
UNION BANK OF INDIA Vs. G K ENGINEERING WORKS	October 17, 2017
UNION BANK OF INDIA, ALUVA Vs. M/S. G. K. ENGINEERING WORKS	October 17, 2017
UNION OF INDIA Vs. UNITED INDIA INSURANCE CO. LTD.	August 14, 2017
UNION OF INDIA Vs. BHANDARI POWERLINES PVT. LTD., MANIPAL	July 7, 2017
UNION OF INDIA Vs. G. SOMANATHAN NAIR, S/O. GOPALAN NAIR	October 17, 2017
UNION OF INDIA Vs. K.G. VIJAYAN	August 2, 2017
UNION OF INDIA Vs. K. SANILKUMAR S/O K. KUTTAN	June 8, 2017
UNION OF INDIA Vs. K.CHELLAPPAN	March 6, 2017
UNION OF INDIA Vs. T.A.RAMAKRISHNAN	June 30, 2017
UNION OF INDIA Vs. P K RAVINDRANATHA PANICKER	February 2, 2017
UNION OF INDIA Vs. S SHAINAMOL	February 28, 2017
UNION OF INDIA Vs. V C THANKAMMA	December 13, 2017
UNION OF INDIA Vs. G.BALAKRISHNA PILLAI	October 25, 2017
UNION OF INDIA Vs. K. MADHUSOODHANAN	March 14, 2017
UNION OF INDIA Vs. A. GEETHA	May 24, 2017
UNION OF INDIA Vs. T. A. RAMAKRISHNAN	June 3, 2017
UNION OF INDIA AND OTHERS Vs. B. ANILKUMAR	September 22, 2017
UNION OF INDIA AND OTHERS Vs. M.M. ANANDAN AND OTHERS	November 7, 2017
UNION OF INDIA REP BY GENERAL MANAGER, SOUTHERN RA Vs. V JANARDHANAN	June 6, 2017
UNION TERRITORY OF LAKSHADWEEP Vs. MOHAMMED HANEEFA	August 30, 2017
UNITED INDIA INSURANCE CO LTD Vs. V K SUBRAMANIAN	November 27, 2017
UNITED INDIA INSURANCE COMPANY ... Vs. M/S.LAKSHADWEEP TRAVEL LINKS & ...	November 13, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. L V KRISHNA PILLAI	July 10, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHEENA M H	February 22, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. KERALA SPINNERS LTD	January 27, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SUVIJA	October 19, 2017
UNITED INDIA INSURANCE LIMITED Vs. BINDHU VENUGOPAL	November 2, 2017
UNITED TELECOMS LIMITED Vs. KERALA STATE INFORMATION TECHNOLOGY MISSION	December 21, 2017
UNITED TRADING COMPANY Vs. M/S. UNITED TRADING COMPANY NAGARDHA	March 29, 2017
UNIVERSITY OF CALICUT Vs. PREBIN	October 24, 2017
UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR Vs. REJIYA C S ASSISTANT PROFESSOR	June 22, 2017
UNNIKRISHNAN Vs. STATE OF KERALA	January 27, 2017
UNNIKRISHNAN Vs. JINTO	December 1, 2017
UNNIKRISHNAN Vs. STATE OF KERALA	February 8, 2017
UNNIKRISHNAN Vs. STATE OF KERALA	October 13, 2017
UNNIKRISHNAN Vs. UNION OF INDIA	April 6, 2017
UNNIKRISHNAN Vs. SAJI PAUL	August 8, 2017
UNNIKRISHNAN @ CHANDU Vs. STATE OF KERALA	August 17, 2017
UNNIKRISHNAN @ PONNAN Vs. JOHNY JOSEPH PINDIES	December 19, 2017
UNNIKRISHNAN P.C. Vs. THE CHAIRMAN, STATE BANK OF INDIA, CORPORATIVE CENTRE	October 26, 2017
UNNIKRISHNAN S/O. SREEDHARAN, AGED 48 YEARS, PADMASREE, KUMARAPURAM, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM Vs. JAYARAM, S/O. LEKSHMANAN, JAYA NIVAS, TC 31/387, ATTUVARAMBU, ANAYARA P.O., THIRUVANANTHAPURAM	January 31, 2017
UNNIKRISHNAN. V.A Vs. NISHA T.K.	February 20, 2017
UNNINARAYANAN V K Vs. STATE OF KERALA REPRESNTED BY SECRETARY TO FINANCE	October 3, 2017
UNNIYEN PATTEMMAL RAVEENDRAN Vs. THOTTANTAVIDA KANIYANKANDY MARIYU	August 21, 2017
UPENDRAN, S/O BHARGAVAN Vs. SOBHANA, W/O UPENDRAN	October 9, 2017
URC CONSTRUCTION (PRIVATE) LTD. Vs. M/S. BEML LTD., PALAKKAD	November 16, 2017
URMILA BHAT D/O R K BHAT Vs. SANDUPAL DUTTA	July 27, 2017
USHA Vs. STATE OF KERALA	June 5, 2017
USHA @ MARGRET D/O ELSY Vs. THE BRANCH MANAGER	September 15, 2017
USHA AND OTHERS Vs. LAILA	March 27, 2017
USHA ANIL KUMAR Vs. KUNIYIL SAKEENA D/O. ABDULLA KUTTY PUTHIYOTH	March 13, 2017
USHA C THOMAS Vs. REGISTRAR, KERALA AGRICULTURAL UNIVERSITY	November 28, 2017
USHA CHANDRABOSE Vs. STATE OF KERALA	March 8, 2017
USHA M. Vs. UNION OF INDIA	October 25, 2017
USHAKUMARI Vs. THODUPUZHA MUNICIPALITY, REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE, THODUPUZHA	December 5, 2017
USHAKUMARI M Vs. STATE OF KERALA	January 9, 2017
USMAN Vs. STATE OF KERALA	October 23, 2017
USMAN M. Vs. M. P. MUHAMMED ALI	January 19, 2017
V A ABDUL LATHEEF Vs. DISTRICT COLLECTOR	October 30, 2017
V A THAMPI S/O ABRAHAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM	January 16, 2017
V G JANARDHANAN NAIR Vs. STATE OF KERALA, REP BY CHIEF SECRETARY, SECRETARI	August 21, 2017
V GOPALAKRISHANAN Vs. STATE OF KERALA	June 5, 2017
V K NITYANANDAN Vs. S RATNAKUMARAN	December 11, 2017
V K SHAJAN Vs. COMMERCIAL TAX OFFICER	July 18, 2017
V KRISHNAKUMAR Vs. DEPUTY COMMISSIONER	June 13, 2017
V M PAILEE Vs. ANNA JOHN CHACKOLA	June 29, 2017
V MOHANAN Vs. STATEOF KERALA REPRESENTED BY DISTRICT COLLECTOR	April 5, 2017
V N GOPINATHAN PILLAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT	December 15, 2017
V N SUDHEER Vs. S RAMAN MENON	November 30, 2017
V P GEORGE Vs. UNION OF INDIA REPRESENTED BY SECRETARY	March 23, 2017
V P GEORGE Vs. DEPUTY COMMISSIONER LAND REVENUE	February 15, 2017
V P IBRAHIM KUTTY Vs. HOTEL PARK RESIDENCY	June 14, 2017
V P MURALEEDHARAN S/O GOVINDAN NAIR Vs. REJEEV SADANANADAN	June 21, 2017
V P POULOSE Vs. BALAGODAVARMA, S/O M N RAVIVARMA	June 14, 2017
V R CHITHRA DEVI Vs. OMANA MENON	September 16, 2017
V R SOJI Vs. VEENA GEORGE	April 12, 2017
V RAGHAVAN Vs. STATE OF KERALA	December 5, 2017
V SUBRAMANIAN Vs. CENTRAL BUREAU OF INVESTIGATION REP BY DIRECTOR	August 8, 2017
V U PATHROSE Vs. V K JEEVALAN	January 3, 2017
V V GEORGE Vs. DISTRICT COLLECTOR, PAINAVU	July 4, 2017
V. GOPALAKRISHNAN, S/O VASU, BUSINESSMAN Vs. P.K. VISALAKSHI, D/O P.K. KESAVAN	March 14, 2017
V. MOHAN BHAT Vs. MAHEESH S.	May 23, 2017
V. VELAPPAN, SREE KURUKA NIVAS Vs. RAJU, S/O. MRUTHUNJAYAN	August 1, 2017
V.A. JOSE VAIDYAKARAN HOUSE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX	December 7, 2017
V.B. VENUGOPAL AND OTHERS Vs. STATE POLICE CHIEF POLICE HEADQUARTERS, VAZHUTHACAUD, THIRUAVANTHAPURAM	September 26, 2017
V.B.RAMACHANDRAN NAIR Vs. UNION OF INDIA	August 29, 2017
V.B.VENUGOPAL Vs. THE STATEPOLICE CHIEF	August 22, 2017
V.E.SURENDRANATHAN Vs. STATE OF KERALA	July 5, 2017
V.G. KANNAN, VATTAPARAMBIL HOUSE, PATHEZHIKKADU, KOTHAPARAMBU (VIA), THRISSUR Vs. POOVATHUMKADAVU FARMERS CO	October 11, 2017
V.G.K.NAIDU Vs. BHARATPETROLEUM CORPORATION LTD. AND ANOTHER	April 11, 2017
V.GANESAN @ GANAPATHY Vs. STATE OF KERALA	December 27, 2017
V.J. JOSEPH, SON OF LATE ULAHANNAN, AGED 56 YEARS, AGRICULTURIST, VIRIPPAMATTHATHIL HOUSE, MATHOTHUPOYIL, ANJUKUNNU AMSOM AND DESOM, ANJUKUNNU P.O., MANATHANVADY TALUK, WAYANAD DISTRICT Vs. POWER GRID CORPORATION OF INDIA LTD., REPRESENTED BY DEPUTY GENERAL MANAGER, AREEKODE, UGRAPURAM P.O., MALAPPURAM DISTRICT. PIN	February 3, 2017
V.K. KAMALA DEVI, D/O. NARAYANI, AGED 87 YEARS, SHIKA APARTMENT, PADAVATHALA VALAPPIL PARAMB, P.O. EAST NADAKKAVU, ERANHIPALAM, KACHERI AMSOM, DESOM, KOZHIKODE Vs. THE SOUTH INDIAN BANK LTD., WEST HILL BRANCH, POST CHAKKORATHKULAM, KACHERI AMSOM, DESOM, KOZHIKODE TALUK, REPRESENTED BY ITS BRANCH MANAGER, ROFI M.F, S/O. FRANCIS, AGED 35 YEARS	January 19, 2017
V.M. PHILIP, KALIANKAL, HABAEL VILLA, KODUNGANOOR P.O, VATTIYOORKAVU, THIRUVANANTHAPURAM, PIN Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY, VYDUTHI BHAVAN, PATTOM P.O., THIRUVANANTHAPURAM, PIN	February 14, 2017
V.M. SANDEEP KRISHNA AND OTHERS Vs. SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT, GOVT. OF KERALA, THIRUVANANTHAPURAM AND OTHERS	November 21, 2017
V.N.SUDHEER Vs. S.RAMAN MENON	August 19, 2017
V.O. THARIYAN, AGED 48 YEARS, S/O. V.T. OUSEPH, VADASSERY HOUSE, ELINJIPRA, KALIKKAKUNNU P.O., CHALAKKUDY, PIN Vs. ST. THERESAS TIMBER INDUSTRIES, OKKAL KARA, CHELAMATTOM VILLAGE, KUNNATHUNADU TALUK, REPRESENTED BY ITS PROPRIETOR JOSEPH, S/O.ANTHONY, AGED 54, EDATHALA HOUSE, OKKAL KARA, CHELAMATTOM VILLAGE, PIN	January 16, 2017
V.P.RAMAKRISHNAN Vs. STATE BANK OF INDIA	January 3, 2017
V.PRABHAKARAN PILLAI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	March 14, 2017
V.R. SASI Vs. T.J. TOMY, S/O JOSEPH	October 5, 2017
V.R. SOJI S/O RAGHAVAN Vs. VEENA GEORGE MEMBER OF KERALA LEGISLATIVE ASSEMBLY, ARANMULA CONSTITUENCY, VELASERI, PALAMUTTATHU, MYLAPARA AND OTHER	April 12, 2017
V.R.PRASAD Vs. STATE OF KERALA	February 23, 2017
V.U. SIDDIQUE Vs. THE COMMISSIONER OF INCOME TAX	August 11, 2017
V.V. LAKSHMANAN, S/O. VATTU AND OTHERS Vs. DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD, ERNAKULAM	January 24, 2017
V.VALSALA Vs. M.VELAYUDHAN	January 4, 2017
VADAKARA CO-OPERATIVE CONSUMER STORES Vs. KOROTH REGHUNATH	March 29, 2017
VALIA KOONAMBAIKULAM SREE BHADRAKALI TEMPLE, VADAKKEVILA AND OTHERS Vs. RAJEMDRAN AND OTHERS	April 12, 2017
VALIA KOONAMBAIKULATHAMMA COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. CHAIRMAN, ADMISSION SUPERVISORY COMMITTEE	January 12, 2017
VALIYACHALIL GOPALAN Vs. STATE OF KERALA	August 11, 2017
VALIYACHALIL GOPALAN Vs. THE STATION HOUSE OFFICER CHANDERA POLICE STATION	August 11, 2017
VALIYAKATH SUBAIDA, ALAVIKUTTY HAJI Vs. KARIMBUMKANDATHIL HASSAN, S/O. MUHAMMED AND OTHER	March 1, 2017
VALLIYODAN KRISHNAN Vs. VALLIYODAN NARAYANAN NAIR	July 31, 2017
VALLUVANAD FERTILIZER COMPANY Vs. GENERAL MANAGER AND MEMBER SECRETARY	June 27, 2017
VALSA KESAVAN Vs. AMMINI	November 7, 2017
VALSA P. Vs. SUJAMOL S.	July 27, 2017
VALSAMMA W/O LATE RAMACHANDRAN Vs. V A BAIJU	December 6, 2017
VALSAN Vs. RADHAMANI	August 18, 2017
VAMADEVAN Vs. SHEELA	April 12, 2017
VAMSI KRISHNA Vs. STATE OF KERALA	October 12, 2017
VARGHESE Vs. JOSEPH (DIED), PINAL HOUSE, ATHIRAMPUZHA P.O, KOTTAYAM DISTRICT	October 30, 2017
VARGHESE Vs. JOY, AND OTHERS	October 3, 2017
VARGHESE @ VARKEY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	August 4, 2017
VARGHESE K. V. Vs. MAGDALINE CLAUDIA @ MINI	February 20, 2017
VARGHESE M E Vs. RAJESH S/O RAVEENDRAN	December 18, 2017
VARGHESE M.V. AND OTHERS Vs. THE BRANCH MANAGER, KERALA STATE INSURANCE DEPARTMENT	December 6, 2017
VARGHESE S/O. OUSEPH Vs. STATE OF KERALA REPRESENTED BY REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA	July 28, 2017
VARGHESE VARGHESE Vs. LAND ACQUISITION OFFICER	February 17, 2017
VARKEY THOMAS Vs. VIJAYENDRA KURUP	January 23, 2017
VARUNA AQUA PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA	October 23, 2017
VARUNA AQUA PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA	October 4, 2017
VASU Vs. STATE OF KERALA	March 29, 2017
VAZHAPPILLY SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA	April 3, 2017
VAZHAVALAPPIL NARAYANAN Vs. STATE OF KERALA	June 30, 2017
VDO MARINE INSTRUMENTS Vs. COMMERCIAL TAX OFFICER	May 23, 2017
VEENA THERESA PAUL Vs. PAUL RAJAN	June 19, 2017
VEENA VIJAYAN Vs. KERALA UNIVERSITY	October 24, 2017
VEERAN S/O.MOIDEEN Vs. STATE OF KERALA AND ORS.	January 31, 2017
VELAKODE RUBBER Vs. KAIPARAMABU GRAMA PANCHAYATH	July 5, 2017
VELAYUDHAN Vs. C.SURESH	December 7, 2017
VELAYUDHAN Vs. THE STATE OF KERALA	October 28, 2017
VELAYUDHAN Vs. STATE OF KERALA	November 14, 2017
VELAYUDHAN Vs. DISTRICT GEOLOGIST	July 26, 2017
VELAYUDHAN PILLAI SREEKUMAR Vs. S SAROJINI AMMA	April 3, 2017
VELU Vs. STATE OF KERALA	December 21, 2017
VELU V. K. Vs. ANIL KUMAR	April 25, 2017
VENKITA SUBBU Vs. STATE OF KERALA	December 5, 2017
VENKTRON DIGITAL SYSTEMS PVT. LTD., Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM	November 9, 2017
VENUGOPALAN C K Vs. ACCOUNTANT GENERAL (A&E), KERALA	December 14, 2017
VENUGOPALAN C M Vs. STATE OF KERALA, REP BY SECRETARY, LAW DEPARTMENT	December 5, 2017
VENUKUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE	March 14, 2017
VETTATHIL AGENCIES Vs. COMMERCIAL TAX OFFICER	February 7, 2017
VIBIN BABU S/O BABU Vs. STATE OF KERALA	March 29, 2017
VICE CHANCELLOR, KANNUR UNIVERSITY Vs. FR JOSEPH ANTONY THEKKEMURIYIL	August 4, 2017
VICTORIA Vs. YESURAJ KUMAR	October 25, 2017
VIDWAN K RAMAKRISHNAN VRINDAVANAM Vs. PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD	July 12, 2017
VIDYA INTERNATIONAL CHARITABLE TRUST Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY	April 7, 2017
VIDYARTHA DAYINI SABHA Vs. JOSHY KUMAR	August 3, 2017
VIJAYA HOSPITALITY AND RESORTS LTD Vs. CHAIRMAN	February 1, 2017
VIJAYA LAKSHMI Vs. K P RADHAKRISHNAN	March 8, 2017
VIJAYAKUMAR Vs. JAYALAKSHMI	March 23, 2017
VIJAYAKUMAR Vs. STATE OF KERALA	October 25, 2017
VIJAYAKUMARI AND OTHERS Vs. SUNILKUMAR AND OTHERS	August 10, 2017
VIJAYALAKSHMI Vs. VINOD NAIR	July 4, 2017
VIJAYALAKSHMI .K. Vs. CHAIRMAN CUM MANAGING DIRECTOR	September 27, 2017
VIJAYALAKSHMI P. Vs. STATE OF KERALA	March 6, 2017
VIJAYAN Vs. THE EXCISE INSPECTOR	November 15, 2017
VIJAYAN Vs. KAMALA	March 31, 2017
VIJAYAN Vs. STATE OF KERALA	November 16, 2017
VIJAYAN AND ORS. Vs. STATE OF KERALA	January 27, 2017
VIJAYAPPAN Vs. ELIYAS IPE KOVOOR	June 20, 2017
VIJI Vs. SURESHKUMAR	July 31, 2017
VIJI.L Vs. THE DEPUTY CHIEF ENGINEER	September 27, 2017
VIJU ASHARAF S/O.SUBAIR ASHRAF AND ORS. Vs. STATE OF KERALA AND ANR.	January 31, 2017
VIJU MON Vs. SUB INSPECTOR OF POLICE	October 24, 2017
VIJYADAS K. V. Vs. STATE OF KERALA	July 24, 2017
VIKRAMAN Vs. STATE OF KERALA	August 4, 2017
VILLAGE OFFICER Vs. ELSY JOSHY	January 13, 2017
VILLAGE OFFICER Vs. SHEEBA MOHAN	March 7, 2017
VIMAL Vs. THE STATE OF KERALA	September 6, 2017
VIMAL T. Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA	October 27, 2017
VINCENT Vs. ASSISTANT ENGINEER	May 29, 2017
VINEETH @ KUTTAN, S/O SEKHARAN AND ORS. Vs. STATE OF KERALA AND ORS.	February 14, 2017
VINEETH MOHAN Vs. STATE OF KERALA AND ANR.	February 2, 2017
VINEETHA. K , D/O KAITHAKKATTUVEETTIL K VIJAYAKUMAR Vs. VIMAL KUMAR , S/O MATTATHIL PARAMBIL VEETTIL VENUGOPALAN	March 6, 2017
VINOD Vs. CORPORATION OF COCHIN	February 20, 2017
VINOD K R S/O LATE N R Vs. KAROLLIL AUDITORIUM THAMMANAM, PALARIVATTOM	May 9, 2017
VINOD KUMAR Vs. RANGE FOREST OFFICER	April 4, 2017
VINOD KUMAR Vs. STATE OF KERALA	March 28, 2017
VINOD KUMAR Vs. TAHSILDAR, TALUK OFFICE, THIRUVALLA P.O.	March 20, 2017
VINOD SAM Vs. SUSAMMA	March 22, 2017
VINOD V, Vs. UNIVERSITY OF KERALA	February 23, 2017
VINODA KRISHNAN Vs. MALAPPURAM MUNICIPALITY REPRESENTED BY ITS SECRETARY, MALAPPURAM	February 14, 2017
VINOJ S/O SUKUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR	December 20, 2017
VIPIN Vs. THE JOINT REGIONAL TRANSPORT ...	October 20, 2017
VIPINDS.M.S Vs. STATE OF KERALA REPRESENTED BY SECRETARY	August 24, 2017
VISALAKSHI AMMA, W/O KRISHNAN NAIR(LATE), PULARI HOUSE, KUNNAMANGALAM AMSOM DESOM, KOZHIKODE TALUK Vs. GANGADHARAN NAIR, S/O CHIRUTHA AMMA, KUNNAMANGALAM AMSOM DESOM, KOZHIKODE TALUK	April 4, 2017
VISHAK KUMAR Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK	August 4, 2017
VISHNU K. CHANDRAN Vs. SUPERINTENDENT OF POLICE	October 7, 2017
VISHNU RAM K.R. Vs. THE FERTILISERS	December 18, 2017
VISHNU SADEESAN Vs. STATE OF KERALA	October 25, 2017
VISHWANADHAN Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY	March 20, 2017
VISWANATHAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	October 19, 2017
VISWANATHAN .C.P., Vs. DISTRICT LABOUR OFFICER	November 9, 2017
VISWANATHAN E. AND OTHERS Vs. CHERUKULATHUR SERVICE CO	September 28, 2017
VIVEK K.R. AND OTHER Vs. THE STATE OF KERALA AND OTHERS	June 27, 2017
VIVEK NAIR Vs. PURAVANKARA PROJECTS LIMITED	May 30, 2017
VRINDA MURUGAN Vs. AXIS BANK	June 22, 2017
W VIMALA Vs. STATE OF KERALA AND OTHERS	January 10, 2017
WARRIERS HOSPITAL AND PANCHKARMA CENTRE Vs. COMMR. OF C. EX.	January 13, 2017
WATER WORLD TOURISM COMPANY PVT. LTD. Vs. ALAPPUZHA MUNICIPALITY	July 14, 2017
WEST INDIA STEEL COMPANY LTD. Vs. STATE OF KERALA	July 12, 2017
WILCY STEPHEN Vs. A. C. STEPHEN AND OTHERS	June 8, 2017
WILLIAM BABU Vs. HELMA ROY ALIAS EMILY CARMEL	November 7, 2017
WILLIAM JOSE Vs. ANTONY	June 21, 2017
WILSON Vs. KERALA FOREST DEPARTMENT	June 27, 2017
WOODLANDS ESTATE APARTMENT OWNERS ASSOCIATION JAGA Vs. E S SABUKUTTAN	June 13, 2017
XAVIER OMMEN Vs. TRAVANCORE DEVASWAM BOARD, NANTHANCODE	May 24, 2017
Y THARUN ROY Vs. STATE OF KERALA	March 29, 2017
Y.RAMA NAIK Vs. STATION HOUSE OFFICER	December 13, 2017
YAMUNA SREEKUMAR Vs. STATE OF KERALA	June 30, 2017
YASMEEN MOHAMMED ZAHID Vs. NATIONAL INVESTIGATING AGENCY, REPRESENTED BY DEPUTY SUPERINTENDENT, OFFICE OF THE NATIONAL INVESTIGATING AGENCY, KOCHI UNIT, COCHIN 682001.	December 13, 2017
YASMEEN MOHAMMED ZAHID Vs. NATIONAL INVESTIGATION AGENCY	April 12, 2017
YASODHA D/O. KOCHUPENNU Vs. STATE OF KERALA	May 31, 2017
YESODHA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS	November 15, 2017
YESUDASAN, ALAMBARA THEKKEPUTHEN BUNGLOW, KUNNATHUKAL VILLAGE Vs. S. VASANTHA, PUTHUVAL PUTHEN VEEDU, MURIYANKARA, PARASALLA P.O., THIRUVANANTHAPURAM AND OTHERS	May 30, 2017
YOHANNAN AND OTHERS Vs. ULAHANNAN, ALIAS ONANKUNJU AND OTHERS	February 28, 2017
YOOSUF Vs. NANI	July 27, 2017
YOOSUF, P.T. AND OTHERS Vs. VADAKKOTTU KRISHNANKUTTY NAIR AND OTHERS	February 27, 2017
YOUNAS S/O.BAVA AND ORS. Vs. STATE OF KERALA AND ANR.	February 1, 2017
YOUSUF, S/O.LATE AHAMMED @ KUNJAN AND OTHERS Vs. PALAKKAD MUNICIPALITY, REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE, PALAKKAD	March 17, 2017
YUSUF AND OTHERS Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM	September 25, 2017
ZACHARIA K. J. Vs. ADJUTANT GENERAL, CENTRAL ORGANISATION EX-SERVICEMEN CONTRIBUTORY HEALTH SCHEME	August 3, 2017
ZACHARIACHAN Vs. KOSHIKUNJU AND OTHERS	December 15, 2017

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