7PAVO INFRASTRUCTURES PRIVATE LIMITED Vs. STATE OF KERALA
|
December 19, 2016 |
A B MOHAMMED ASHRAF Vs. GOVERNMENT OF KERALA REPRESENTED BY ITS SECRETARY
|
December 14, 2016 |
A V SHINE Vs. COMMERCIAL TAX OFFICER
|
December 14, 2016 |
A. ABDUL SALIM Vs. THE MANAGING DIRECTOR, KERALA STATE CIVIL SUPPLIES CORPORATION AND ORS.
|
March 28, 2016 |
A. BASHEER, AGED 40, S/O. MUHAMMED, ACHARATH HOUSE, CHATHANNUR P.O., THIRUMITTAKODE, PALAKKAD DISTRICT Vs. THE DISTRICT LABOUR OFFICER, PALAKKAD, PIN
|
December 16, 2016 |
A. SHANMUGHAN AND ORS. Vs. VANDAZHY GRAMA PANCHAYAT AND ORS.
|
January 25, 2016 |
A. SOMAN Vs. THE STATE OF KERALA
|
March 14, 2016 |
A.A.GOVINDAN Vs. GURUVAYOOR MUNICIPALITY
|
June 3, 2016 |
A.ANIL KUMAR Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
August 19, 2016 |
A.GOVINDAN Vs. STATE BANK OF TRAVANCORE AND ORS.
|
July 13, 2016 |
A.J.SHAJI MON Vs. N.SUVARNAKUMARI
|
February 24, 2016 |
A.K.KAMRUDEEN Vs. THE STATE OF KERALA
|
July 12, 2016 |
A.K.RAMSHEED Vs. STATE OF KERALA
|
July 19, 2016 |
A.K.SAMSUDDIN Vs. UNION OF INDIA
|
July 19, 2016 |
A.K.SASIDHARAN NAIR Vs. STATE OF KERALA
|
July 27, 2016 |
A.M. SHIKAR Vs. KOHINOOR INTERNATIONAL GENERAL TRADING
|
November 18, 2016 |
A.M.PRAKASAN Vs. STATE OF KERALA
|
June 29, 2016 |
A.N. SANKARAN Vs. INTELLIGENCE OFFICER
|
August 26, 2016 |
A.P. BALAKRISHNAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION & ORS.
|
July 25, 2016 |
A.P. SHANAVAS Vs. THE SECRETARY KOTTAPPADY GRAMA PANCHAYATH
|
December 7, 2016 |
A.R. DILIPKUMAR Vs. THE MEMBER (P&A), AIRPORTS AUTHORITY OF INDIA AND ORS.
|
February 25, 2016 |
A.RAJAPPAN Vs. THE SECRETARY TO GOVERNMENT
|
July 27, 2016 |
A.S. SHAJI, ADUVAKKAPARAMBIL HOUSE, GOVERNMENT HOSPITAL EAST, NARACKAL P.O., ERNAKULAM DISTRICT Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF DEFENCE, HEADQUARTERS, SOUTH BLOCK, NEW DELHI
|
September 19, 2016 |
A.SASIEKHARAN NAIR Vs. STATE OF KERALA
|
June 6, 2016 |
A.T.USMAN (DIED) Vs. K.K.SULEKHA
|
February 22, 2016 |
AARIF LATHEEF AND ORS. Vs. ASHA K. JOHN AND ORS.
|
April 1, 2016 |
ABDU P., AGED 51 YEARS, S/O. SAIDU HAJI, PWD CONTRACTOR, POOZHITHARA HOUSE, KLARI AMSOM DESOM, POST Vs. THE AUTHORISED OFFICER, THE FEDERAL BANK LTD, PALARIVATTOM BRANCH 35/37A, N.H.ROAD, PALARIVATTOM, ERNAKULAM, PIN
|
July 14, 2016 |
ABDU SALEEM Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
|
December 15, 2016 |
ABDUL GADDAFI Vs. STATE OF KERALA
|
January 15, 2016 |
ABDUL GAFOOR, S/O. KUNHUMUHAMMED, AGED 36 YEARS, PUTHUR HOUSE, PERINTHALMANNA, MALAPPURAM DISTRICT Vs. THE CIRCLE INSPECTOR OF POLICE, CHERPULASSERY, PALAKKAD DISTRICT
|
August 31, 2016 |
ABDUL HAMEED Vs. STATE OF KERALA
|
August 25, 2016 |
ABDUL JABAR Vs. DISHNET WIRELESS LIMITED
|
December 2, 2016 |
ABDUL JAWAD M.F. AND ORS. Vs. R. RAJ PRADEEP AND ORS.
|
March 11, 2016 |
ABDUL KHADER Vs. THE CUSTOMS,EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
March 9, 2016 |
ABDUL KHADER Vs. CESTAT, BANGALORE
|
March 9, 2016 |
ABDUL KHADER K.K. Vs. UNITED INDIA INSURANCE CO.LTD.
|
June 29, 2016 |
ABDUL LATHEEF @ C.B. LATHEEF Vs. UNION OF INDIA
|
February 12, 2016 |
ABDUL MAJEED Vs. THE STATE OF KERALA
|
June 15, 2016 |
ABDUL MAJEED Vs. STATE OF KERALA AND ORS.
|
March 28, 2016 |
ABDUL NAZAR Vs. IYYATHUMMA AND ORS.
|
January 25, 2016 |
ABDUL NOUSHAD Vs. HELEN
|
September 9, 2016 |
ABDUL RAHIM Vs. ABDUL LATHEEF
|
April 5, 2016 |
ABDUL RAHIMAN Vs. THE REGISTRAR OF BIRTH AND DEATH MUNICIPAL OFFICE, GURUVAYUR
|
July 11, 2016 |
ABDUL RAHIMAN Vs. REGISTRAR OF BIRTHS
|
August 11, 2016 |
ABDUL RAHIMAN T.A. Vs. STATE OF KERALA
|
December 1, 2016 |
ABDUL RASHEED Vs. PARIYARAM GRAMA PANCHAYAT
|
November 16, 2016 |
ABDUL RASHEED Vs. PARIYARAM GRAMA PANCHAYAT
|
October 21, 2016 |
ABDUL SALAM Vs. THE JOINT REGIONAL TRANSPORT OFFICER
|
August 5, 2016 |
ABDUL SHUKKUR Vs. THE GENERAL MANAGER, M/S ARYA VAIDYA PHARMACY (COIMBATOR) LTD.
|
July 20, 2016 |
ABDUL VAHAB Vs. THE CIRCLE INSPECTOR OF POLICE ANCHAL
|
April 19, 2016 |
ABDULKHADER Vs. THE SUB DIVISIONAL MAGISTRATE
|
August 8, 2016 |
ABDULKHADER S/O PAREEDKUNJ Vs. INTELLIGENCE OFFICER DEPARTMETN OF COMMERCIAL TAXES
|
May 10, 2016 |
ABDULKHADER, Vs. INTELLIGENCE OFFICER DEPARTMENT OF COMMERCIAL TAXES
|
August 8, 2016 |
ABHISHEK SINGH Vs. AMIT MEENA AND ORS.
|
January 13, 2016 |
ABIDHA BEEGUM V.S. Vs. ALIGARH MUSLIM UNIVERSITY
|
July 7, 2016 |
ABIL K.S. Vs. STATE OF KERALA
|
December 8, 2016 |
ABILASH K. Vs. STATE OF KERALA
|
June 3, 2016 |
ABOOBACKER Vs. STATE OF KERALA
|
November 4, 2016 |
ABOOBACKER SIDHIK Vs. STATEOF KERALA
|
May 3, 2016 |
ABOOBACKER T.K., AGED 73 YEARS, S/O. KUNHAYAMU HAJI, THAZHETH KALLADI, KARAKURUSSI(POST), MANNARKKAD, PALAKKAD DISTRICT Vs. FOREST RANGE OFFICER, FOREST RANGE OFFICE, OTTAPALAM, KULAPPULLY (POST), PIN
|
October 18, 2016 |
ABU LATHEEF BACKER Vs. MOHAMMED BASHEER
|
June 2, 2016 |
ABULAIS Vs. STATE OF KERALA
|
November 15, 2016 |
ACHADA AHMAD HAJI Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
|
June 29, 2016 |
ACHUTHAN Vs. SUNIL PADURANG KHEDKAR
|
April 7, 2016 |
ACHUTHAN Vs. THE STATE OF KERALA
|
January 27, 2016 |
ACHUTHAN, P. Vs. SAYISHKUMAR, N. AND ANOTHER
|
December 19, 2016 |
ADHITHYA VARMA RAJA.T.K MEMBER NO.26429 IRINJALAKUDA CO Vs. IRINJALAKUDA CO
|
January 15, 2016 |
ADITYA VARMA RAJA Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-BANK TOWERS
|
June 23, 2016 |
AF INFRASTRUCTURE PRIVATE LIMITED Vs. DELHI METRO RAIL CORPORATION (LTD)
|
December 14, 2016 |
AFSAL BAKER Vs. MAYA PRINTERS
|
December 21, 2016 |
AFSAL IBRAHIM Vs. THE DISTRICT COLLECTOR
|
April 11, 2016 |
AGNESS P.J. AND ORS. Vs. JOSEPH
|
April 19, 2016 |
AHALIA INTERNATIONAL FOUNDATION Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT)
|
July 25, 2016 |
AHAMED NOUSHAD Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE FOR TRANSPLANTATION OF HUMAN ORGANS
|
June 22, 2016 |
AHAMMED RAWTHER, AGED 70 YEARS, ABBANI RAWTHER, KONNAYIL VEEDU, MANNADI MURI, KADAMPANADU VILLAGE, PIN Vs. KALAMALA MUSLIM PALLI, ELANGAMANGALAM MURI, ENATHU VILLAGE, ADOOR TALUK, PIN: 691526
|
June 16, 2016 |
AHAMMEDKUTTY HAJI Vs. AMINA
|
August 12, 2016 |
AHINA FATHIMA @ SAJINI Vs. THE DISTRICT POLICE CHIEF (KOLLAM RURAL) OFFICE
|
June 3, 2016 |
AJAY JOJO JAMES AND ORS. Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
|
February 24, 2016 |
AJAYAKUMAR K.S. Vs. STATE OF KERALA
|
March 30, 2016 |
AJAYAKUMAR P.K. Vs. DELFIMOL V.K.
|
March 30, 2016 |
AJEESH Vs. STATE OF KERALA
|
May 30, 2016 |
AJESH V V Vs. UNIVERSITY GRANTS COMMISSION AND ORS
|
October 25, 2016 |
AJIKUMAR Vs. SOMAN NAIR
|
May 17, 2016 |
AJIMS Vs. STATE OF KERALA
|
December 5, 2016 |
AJITH Vs. STATE OF KERALA
|
November 18, 2016 |
AJITH ASSOCIATES (PVT.) LTD. Vs. THE COMMISSIONER OF POLICE
|
May 31, 2016 |
AJITH GOPAL NAMBIAR AND ORS. Vs. JACOB RAJU AND ORS.
|
September 20, 2016 |
AJITHA Vs. STATE OF KERALA
|
August 9, 2016 |
AJITHKUMAR G.K. Vs. CANARA BANK
|
June 9, 2016 |
AJMAL SHAH S Vs. THE UNIVERSITY OF KERALA
|
July 28, 2016 |
AJO JOSEPH Vs. STATE OF KERALA
|
July 27, 2016 |
AJOY L.S. Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
July 29, 2016 |
AKASH Vs. STATE OF KERALA
|
July 19, 2016 |
AKHIL @ JITHU Vs. STATE OF KERALA
|
December 8, 2016 |
AKHIL SATHIAPAL Vs. STATE OF KERALA
|
August 11, 2016 |
AKHIL.S SEKHAR Vs. STATE OF KERALA
|
June 3, 2016 |
ALAN.S. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
February 17, 2016 |
ALEX C.A. Vs. EXCISE COMMISSIONER, TVM. AND ORS.
|
January 20, 2016 |
ALEX ZACHARIA Vs. STATE BANK OF INDIA
|
October 5, 2016 |
ALEXANDER KURIEN Vs. ANTHONY
|
May 17, 2016 |
ALI AKBAR Vs. STATE OF KERALA
|
June 17, 2016 |
ALI V.U. Vs. THE STATION HOUSE OFFICER
|
December 1, 2016 |
ALIKKUNJU Vs. THE DISTRICT COLLECTOR
|
April 11, 2016 |
ALINA ARUN KANATTU Vs. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES AND ORS.
|
June 20, 2016 |
ALIYAR Vs. THE FOOD INSPECTOR MALAPPURAM CIRCLE
|
March 10, 2016 |
ALIYAR Vs. RAJU V. VAYALAT
|
February 9, 2016 |
ALIYAR, KAVATTU HOUSE, PANDIKKAPPU POST, ERIMBUPALAM ADIMALI Vs. THE FOOD INSPECTOR MALAPPURAM CIRCLE
|
March 11, 2016 |
ALL INDIA CHESS FEDERATION Vs. UNION OF INDIA
|
December 21, 2016 |
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. DM EDUCATIONAL & RESEARCH FOUNDATION
|
August 19, 2016 |
ALL INDIA COUNCIL OF TECHNICAL EDUCATION AND ORS. Vs. THE DIRECTOR, MGM POLYTECHNIC COLLEGE
|
March 21, 2016 |
ALL KERALA ANTI CORRUPTION & HUMAN RIGHTS PROTECTION COUNCIL Vs. MOHANLAL AND ORS.
|
February 29, 2016 |
ALL KERALA UNANI HAKEEMS ASSOCIATION (REGD.) Vs. STATE OF KERALA
|
July 11, 2016 |
ALPHATECH INDIA DREDGING PRIVATE LTD Vs. THE MANAGING DIRECTOR, KERALA STATE MARITIME DEVELOPMENT CORPORATION LTD.
|
July 26, 2016 |
ALTHAF Vs. STATE OF KERALA
|
June 14, 2016 |
ALUMINIUM INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
February 17, 2016 |
ALWIN EDGER Vs. STATE
|
August 10, 2016 |
AMBATTUKAVU BHAGAVATHY KSHETHRA SAMITHY Vs. TRAVANCORE DEVASWOM BOARD AND ORS
|
October 17, 2016 |
AMBUJAKSHAN Vs. THE SUB INSPECTOR OF POLICE
|
April 29, 2016 |
AMEER Vs. STATE OF KERALA
|
September 22, 2016 |
AMIL ANTONY M.A. Vs. UNION OF INDIA
|
September 20, 2016 |
AMMA GRANITES AND TILES Vs. THE DISTRICT LABOUR OFFICER
|
August 5, 2016 |
AMMINI PETER Vs. UNION OF INDIA
|
May 25, 2016 |
AMMINI.S. Vs. STATE OF KERALA
|
January 4, 2016 |
AMMU AJIT Vs. PREM CHANDER S.
|
April 6, 2016 |
AMMUKUNHI AMMA Vs. STATE OF KERALA
|
April 8, 2016 |
AMNA BINT BASHEER Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
April 26, 2016 |
AMRITH GOKUL Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
|
July 26, 2016 |
ANAND A. Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS
|
June 16, 2016 |
ANANDAPADMANABHAN Vs. SUB INSPECTOR OF POLICE
|
November 4, 2016 |
ANANTHAPADMANABHAN NAIR A.B. AND ORS. Vs. DISTRICT COLLECTOR, EKM AND ORS.
|
January 7, 2016 |
ANAS P.K Vs. STATE OF KERALA
|
June 3, 2016 |
AND SPECIAL COURT Vs. BY SRI.GRASHIOUS KURIAKOSE
|
June 13, 2016 |
ANEESA M. Vs. THE STATE OF KERALA
|
December 5, 2016 |
ANEESH A NAIR Vs. STATE OF KERALA
|
April 20, 2016 |
ANIE BABU Vs. STATE OF KERALA
|
June 24, 2016 |
ANIL KUMAR P. Vs. STATE OF KERALA AND ORS.
|
March 4, 2016 |
ANILKUMAR Vs. JABBAR @UDUPPI JABBAR
|
April 1, 2016 |
ANILKUMAR P. Vs. THE KERALA STATE ELECTRICITY BOARD LIMITED
|
August 3, 2016 |
ANISH K. VARGHESE Vs. SINI ANISH
|
July 25, 2016 |
ANITHA MENACHERY Vs. REGIONAL JOINT DIRECTOR URBAN AFFAIRS
|
November 14, 2016 |
ANNAI CONSULTANCY Vs. THE SUPERINTENDENT OF CENTRAL EXCISE SERVICE TAX DIVISION
|
June 15, 2016 |
ANNAMMA POULOSE Vs. DISTRICT COLLECTOR
|
December 7, 2016 |
ANNIE THOMAS Vs. THE VILLAGE OFFICER, VADAMA VILLAGE
|
December 5, 2016 |
ANOOJA BASHEER Vs. STATE OF KERALA AND ORS.
|
March 2, 2016 |
ANSAR Vs. THE STATE OF KERALA
|
September 15, 2016 |
ANTO JOSEPH Vs. STATE OF KERALA
|
June 21, 2016 |
ANTONY, K.O. AND ANOTHER Vs. KRISHNANKUTTY MENOKI, M.K. AND OTHERS
|
December 7, 2016 |
ANZAR AZEEZ AND ORS. Vs. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
|
March 30, 2016 |
APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY Vs. KMCT COLLEGE OF ENGINEERING
|
September 1, 2016 |
ARABIAN LEGEND REALTORS PVT.LTD. Vs. THE VILLAGE OFFICER NADAMA VILLAGE, THEKKUMBHAGAM
|
July 29, 2016 |
ARUN SUNNY Vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
|
January 14, 2016 |
ARUNKUMAR.M. Vs. STATE OF KERALA
|
January 29, 2016 |
ASHA .K.A. Vs. AVINISSERY GRAMA PANCHAYAT
|
July 8, 2016 |
ASHA K W/O SAJEESH KUMAR G P Vs. STATE OF KERALA
|
December 21, 2016 |
ASHA RANI.K. Vs. STATE OF KERALA
|
July 4, 2016 |
ASHISH AROR AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 1, 2016 |
ASHOKAN Vs. STATE OF KERALA
|
February 22, 2016 |
ASHOKAN Vs. STATE OF KERALA
|
July 4, 2016 |
ASHRAF Vs. ABDU RAHMAN
|
July 22, 2016 |
ASHRAF KALLUNKAL Vs. THE CENTRAL BUREAU OF INVESTIGATION
|
August 3, 2016 |
ASIAN GRANITOR INDIA LTD Vs. SHOBA ANNAMMA EAPEN
|
February 2, 2016 |
ASSANMANU P. Vs. THE KERALA STATE CO-OPERATIVE CHIEF ELECTION COMMISSIONER AND ORS.
|
January 28, 2016 |
ASSIS K.M. Vs. UNION OF INDIA
|
March 28, 2016 |
ASSISTANT EXECUTIVE ENGINEER Vs. SIJU MATHEW
|
March 31, 2016 |
ASST. EXCISE COMMISSIONER, OFFICE OF THE ASST. EXCISE COMMISSIONER, FORT, THIRUVANANTHAPURAM Vs. A. ELLIAS KUNJU, PULIPPARA, PANGODU P.O., KALLARA, THIRUVANANTHAPURAM
|
December 15, 2016 |
ASYA Vs. SUNDARAM FINANCE LIMITED
|
April 8, 2016 |
ATTINGAL MUNICIPALITY, REPRESENTED BY ITS SECRETARY, ATTINGAL, THIRUVANANTHAPURAM 695101 Vs. K. BABY JYOTHILAYAM, KARAMEEL LANE, AVANAVANCHERY P.O, ATTINGAL, THIRUVANANTHAPURAM 695103
|
September 26, 2016 |
AUGUSTINE KALATHIL MATHEW Vs. MARRIAGE OFFICER (SUB REGISTRAR),
|
September 23, 2016 |
AUTOBAHN TRUCKING, AUTOBAHN TRUCKING CORPORATION PVT. LTD., VIII/4248, NH 47, NEAR ATHANI JUNCTION, NEDUMBASSERY P.O., KOCHI Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, MINISTRY OF TRANSPORT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
|
December 8, 2016 |
AVIRA JOSEPH Vs. JOSEPH MATHEW
|
December 15, 2016 |
AYISHA SHAGUFTHA D/O ABOOBACKER SAHIR Vs. ORIENTAL INSURANCE COMPANY LTD
|
December 1, 2016 |
AYISU Vs. STATE OF KERALA
|
August 25, 2016 |
AYODHYA JEWLLERS Vs. INTELLIGENCE OFFICER
|
July 25, 2016 |
AYOLI ABDULLA Vs. MEEZAN REALTORS PVT LTD AND ORS
|
June 17, 2016 |
AYYAPPAN Vs. STATE OF KERALA
|
July 25, 2016 |
B PRADEEP Vs. HIGH COURT OF KERALA REPRESENTED BY REGISTRAR GENERAL; SASIDHARAN MOORIAN; REJI K VARGHESE; SUJITH T
|
September 20, 2016 |
B UNNIKRISHNAN; SIBI MALAYIL; SIDDIQUE; KAMALUDDIN @ KAMAL; GIRIDHAR V V ; K MOHANAN Vs. COMPETITION COMMISSION OF INDIA; T G VINAY KUMAR @ VINAYAN
|
September 23, 2016 |
B.C. DOMINIC, S/O.B.P. CELLESTINE Vs. SURYA SAMUDRA HOLIDAY RESORTS (P) LTD.
|
July 28, 2016 |
B.CHANDRIKA AMMA Vs. STATE OF KERALA
|
July 29, 2016 |
B.HASSAINAR AZEEZ Vs. STATE OF KERALA
|
December 31, 2016 |
B.SUNESH Vs. STATE OF KERALA
|
July 19, 2016 |
B.V.NANDAKUMAR Vs. UNION OF INDIA
|
March 23, 2016 |
BABITHA MERIN JOHN Vs. STATE OF KERALA
|
September 26, 2016 |
BABU Vs. STATE OF KERALA
|
February 24, 2016 |
BABU Vs. STATE OF KERALA
|
March 9, 2016 |
BABU Vs. STATE OF KERALA
|
March 8, 2016 |
BABU JOHN Vs. A.K. RAMAKRISHNAN AND ORS.
|
March 18, 2016 |
BABU, AGED 48, S/O. SADASIVAN, BABU SADANAM, URUKUNNU P.O., THENMALA VILLAGE, PATHANAMTHITTA TALUK Vs. POWER GRID CORPORATION OF INDIA LIMITED, VILAGOM PURAYIDOM, DOCTORS LANE, PATHANAMTHITTA, REPRESENTED BY ITS CHIEF MANAGER, PIN
|
October 5, 2016 |
BABY AUGUSTIAN, AGED 55 YEARS, S/O. SEBASTIAN, URUMBUKATTU VEETTIL, KADANADU KARA, KADANADU P.O., KADANADU VILLAGE Vs. ALEX KOZHIKKOTTU, AGED 54 YEARS, S/O. THOMAS, KOZHIKKOTTU HOUSE, KADANADU KARA, KADANADU P.O., KADANADU VILLAGE, PIN
|
August 29, 2016 |
BABY JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
June 27, 2016 |
BABY MATHEW @ BABY Vs. STATE OF KERALA
|
August 18, 2016 |
BADUVAN KUNHI Vs. K.M.ABDULLA
|
July 15, 2016 |
BAHULEYAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 9, 2016 |
BAIJU Vs. STATE OF KERALA
|
August 30, 2016 |
BAILEYS RESORT PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, THIRUVANANTHAPURAM AND ORS.
|
March 4, 2016 |
BALACHANDRAN Vs. STATE OF KERALA
|
September 6, 2016 |
BALACHANDRAN Vs. THE DISTRICT COLLECTOR, CALICUT
|
August 5, 2016 |
BALACHANDRAN K.R. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 28, 2016 |
BALACHANDRAN K.R. AGED 56 YEARS, S/O. RAGHAVA PANICKER, RESIDING AT KUMARAVILASAM, EZHUPUNNA NORTH P.O., CHERTHALA, ALAPPUZHA DISTRICT Vs. EMPLOYEES STATE INSURANCE CORPORATION REPRESENTED BY DIRECTOR GENERAL, PANCHDEEP BHAVAN, C.I.G. ROAD, NEW DELHI
|
October 7, 2016 |
BALACHANDRAN NAIR S.S., CONTRACT TECHNICIAN III, MVITA/VSSC, RESIDING AT SOUBHAGYA, ARASUPARAMBU, NEDUMANGAD P.O, TRIVANDRUM Vs. INDIAN SPACE RESEARCH ORGANISATION, ANTARIKSH BHAVAN, NEWBEL ROAD, BANGALORE
|
November 4, 2016 |
BALAN Vs. STATE OF KERALA
|
March 4, 2016 |
BALARAMAN M. Vs. STATE OF KERALA
|
June 13, 2016 |
BASHEER Vs. THE STATE OF KERALA
|
June 15, 2016 |
BASHEER Vs. DISTRICT COLLECTOR
|
December 20, 2016 |
BASHEER Vs. STATE OF KERALA
|
September 1, 2016 |
BASHEER Vs. STATE OF KERALA AND ORS
|
September 27, 2016 |
BEEGAUM B. JEHNNAR Vs. THE DISTRICT COLLECTOR
|
April 11, 2016 |
BEEMA KANNU Vs. STATE OF KERALA
|
September 30, 2016 |
BEENA Vs. UNION OF INDIA
|
May 27, 2016 |
BEENA Vs. KESAVAN
|
June 30, 2016 |
BEENA D Vs. RADHA LEKSHMI VILASAM(RLV) COLLEGE OF MUSIC AND FINE ARTS
|
July 7, 2016 |
BEENA S.S. Vs. SUNDARESAN AND ORS.
|
January 21, 2016 |
BEENA SHAJI Vs. THE NATIONAL INSURANCE CO. LTD.
|
August 3, 2016 |
BEEPATH CASTINGS PVT LTD Vs. STATE OF KERALA
|
December 21, 2016 |
BEEPATHU AND ORS. Vs. KOVATH ABDUL AZEEZ
|
February 25, 2016 |
BEEVI UMMA S. Vs. ASSISTANT EDUCATIONAL OFFICER, TRIVANDRUM
|
January 27, 2016 |
BENCY T. PAUL Vs. STATE OF KERALA
|
July 25, 2016 |
BENNY Vs. STATE OF KERALA
|
March 31, 2016 |
BENZ AUTOMOBILES PRIVATE LTD. Vs. ABDULLLA
|
November 10, 2016 |
BETA CASHEWS AND ALLIED PRODUCTS PVT. LTD Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN, KAWDIAR, THIRUVANANTHAPURAM
|
July 11, 2016 |
BHADRAN S/O. SUKUMARAN Vs. STATE OF KERALA
|
June 20, 2016 |
BHAGATH KRISHNAN B., AGED 20 YEARS, S/O. BABU K., APARTMENT NO.2B, ASSET HOMES FIRST CIRCLE Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI
|
December 21, 2016 |
BHARAT SANCHAR NIGAM LIMITED Vs. NARAKAL GRAMA PANCHAYAT
|
January 22, 2016 |
BHARAT SANCHAR NIGAM LTD. KOTTAYAM, REPRESENTED BY ITS GENERAL MANAGER Vs. SECRETARY TO GOVT. DEPARTMENT OF LOCAL SELF GOVERNMENT, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM
|
September 7, 2016 |
BHARATHI S. PODUVAL AND ORS. Vs. THE CORPORATION OF COCHIN AND ORS.
|
April 5, 2016 |
BHARATHIDAS Vs. STATE OF KERALA
|
January 27, 2016 |
BHASKARAN Vs. STATE OF KERALA
|
June 16, 2016 |
BIBIN K.RAMAKRISHNAN Vs. S.I OF POLICE, KOTTAPPADY
|
June 29, 2016 |
BIJESH Vs. STATE OF KERALA
|
February 22, 2016 |
BIJI AND ORS. Vs. VIJIL AND ORS.
|
March 3, 2016 |
BIJOY C.V. Vs. STATE OF KERALA AND ORS.
|
February 24, 2016 |
BIJU Vs. STATE OF KERALA
|
July 26, 2016 |
BIJU Vs. THE STATE OF KERALA
|
July 27, 2016 |
BIJU Vs. STATE OF KERALA
|
October 17, 2016 |
BIJU C. Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (I.H.R.D)
|
June 10, 2016 |
BIJU DANIEL Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS)
|
July 5, 2016 |
BIJU JOHN Vs. STATE OF KERALA
|
August 11, 2016 |
BIJU K G Vs. PRASAD MATHEW
|
December 16, 2016 |
BIJU K V AND ANR Vs. NANDHITHA K N
|
May 18, 2016 |
BIJU KURIAKOSE Vs. KAMAL KUMAR
|
August 8, 2016 |
BIJU N. Vs. STATE OF KERALA AND ORS.
|
January 5, 2016 |
BIJU R. Vs. THE COMMANDANT, 45TH BATTALION ASSAM RIGLES
|
June 14, 2016 |
BIJU SEBASTIAN Vs. STATE OF KERALA
|
July 15, 2016 |
BIJUMON Vs. STATE OF KERALA
|
August 3, 2016 |
BINANI ZINC EMPLOYEES MULTIPURPOSE CO-OPERATIVE SOCIETY LTD Vs. LIZY RAJAN
|
November 15, 2016 |
BINDU REGHUNANDANAN, W/O. REGHUNANDANAN (LATE), PUTHUMANA HOUSE, PERINGAVU, THRISSUR Vs. THE REGIONAL TRANSPORT AUTHORITY, THRISSUR, REPRESENTED BY ITS SECRETARYTHRISSUR
|
September 30, 2016 |
BINEESH JOHN Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 6, 2016 |
BINEESH K.C., ADVOCATE, KANNAMMURY HOUSE, EDAPPALLY P.O., KOCHI Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, SECRETARIAT, THIRUVANANTHAPURAM
|
October 7, 2016 |
BINI JOHN, AGED 36 YEARS ASSISTANT PROFESSOR, DEPARTMENT OF ENGLISH ST.PAULS COLLEGE, KALAMASSERY, ERNAKULAM RESIDING AT 604 A, PUTHUPARAMBIL BETHEL, KANAL LANE ROCKWELL ROAD, HMT COLONY.P.O, PIN Vs. REGIONAL DEPUTY DIRECTOR OF COLLEGIATE EDUCATION,. MCRV HOSTEL, OLD BUILDING, GENERAL HOSPITAL ROAD KOCHI
|
February 18, 2016 |
BINIMOL SURESH Vs. THE DISTRICT INDUSTRIES CENTRE, WAYANAD
|
June 8, 2016 |
BINOY Vs. RAJU PHILIP
|
July 19, 2016 |
BINU K. VARGHESE AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 10, 2016 |
BINU THACHADI Vs. THACHADI SOMAN
|
August 9, 2016 |
BIO RESEARCH PHARMACEUTICALS AND ORS. Vs. STATE BANK OF TRAVANCORE AND ORS.
|
February 19, 2016 |
BIPIN, AGED 36 YEARS, CHANDRASENAN, RESIDING AT T.C. 50/365(3), PANACHAYIL, KALADI, KARAMANA P.O., THIRUVANANTHAPURAM Vs. MEERA D.S., AGED 32 YEARS, D/O. K. SUSHAMA DEVI, MANU BHAVANAM, OPP. MUNICIPAL BUILDING, ATTINGAL P.O., THIRUVANANTHAPURAM DISTRICT
|
October 13, 2016 |
BOARD OF DIRECTORS THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD. AND ORS. Vs. K.B. SUNNY AND ORS.
|
March 17, 2016 |
BRENDA BARBARA FRANCIS Vs. ADRIAN MIRANDA
|
July 8, 2016 |
BUNASH KHAN Vs. STATE OF KERALA
|
December 7, 2016 |
C CHRISPUS Vs. M ROBINSON; A R SHAJI; D TITUS; DINKAR DEVARAJ
|
August 19, 2016 |
C R NEELAKANDAN Vs. UNION OF INDIA
|
April 5, 2016 |
C V JOSEPH Vs. STATE OF KERALA
|
July 22, 2016 |
C. REMADEVI Vs. SECRETARY TO GOVERNMENT, FOOD & CIVIL SUPPLIES AND ORS.
|
March 8, 2016 |
C.A.RUGMINI Vs. THE BOARD OF DIRECTORS (KSFE)
|
February 18, 2016 |
C.B.GOVINDANKUTTY Vs. STATE OF KERALA
|
March 1, 2016 |
C.J.JOSE Vs. UNION OF INDIA
|
August 8, 2016 |
C.K. CHANDRASEKHARAN Vs. STATE OF KERALA
|
June 24, 2016 |
C.K.PURUSHOTHAMAN Vs. STATE OF KERALA
|
July 25, 2016 |
C.KRISHNANKUTTY Vs. UNION OF INDIA
|
March 23, 2016 |
C.L.MARY Vs. THE KERALA WATER AUTHORITY
|
July 27, 2016 |
C.M.ANWAR Vs. THE SECRETARY,THRIKKAKKARA MUNICIPALITY
|
February 17, 2016 |
C.P. ASHRAF Vs. JOINT REGIONAL TRANSPORT AUTHORITY
|
November 25, 2016 |
C.P. SREENATH Vs. THE ANDHRA BANK AND ORS.
|
February 25, 2016 |
C.P.RAMACHANDRAN Vs. STATE OF KERALA
|
July 20, 2016 |
C.P.RASHEED Vs. K.T.CHANDUKUTTY
|
April 7, 2016 |
C.PREMARAJAN Vs. DR.V.C.HAMSATH
|
March 4, 2016 |
C.R. MANOHARAN, (OWNER, POORNASREE TRAVELS), KARAYATHASRA VEEDU, POONITHURA P.O., THRIPUNITHURA Vs. LABOUR COURT, ERNAKULAM
|
November 9, 2016 |
C.RAVINDRAN Vs. STATE OF KERALA
|
July 12, 2016 |
C.S. BALAN Vs. MEHARUNEESA C.A.
|
February 2, 2016 |
C.T.TITUS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 10, 2016 |
C.VINAYAKUMAR Vs. LEELA
|
February 16, 2016 |
CANARA BANK Vs. CANARA BANK EMPLOYEES UNION (AIBEA)
|
August 6, 2016 |
CANARA BANK AND OTHERS Vs. M.C. RATNAKARAN
|
March 22, 2016 |
CAPT. T.M. THOMAS (RETIRED) Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND OTHERS
|
March 10, 2016 |
CEYENAR CHEMICALS PRIVATE LIMITED Vs. STATE OF KERALA
|
June 21, 2016 |
CHAKKIPARAMBATH ABDUL RASHEED Vs. CHENAKKAL JUMA-ATH PALLI PARIPALANA COMMITTEE MUNNIYOOR
|
February 23, 2016 |
CHALILPARAMBATH RADHA Vs. KUNNUMMAL SOUMINI, D/O NANI TEACHER, KUNHIPARAMBATH AMSOM AND DESOM, TELLICHERRY TALUK, KANNUR DISTRICT; KUNNUMMAL RUKMINI, D/O -DOTEACHER; KUNNUMMAL SAROJINI, D/O -DO-, TEACHER, PUTHAMPURAYIL; KUNNUMMAL RAVINDRAN, S/O -DO-, BUSINESS, KUNHIPARAMBATH, KODI
|
September 2, 2016 |
CHANDRA BABU Vs. STATE OF KERALA
|
March 15, 2016 |
CHANDRAN Vs. KUITTAN
|
September 7, 2016 |
CHANDRAN @ CHANDRASHEKAHARAN, Vs. STATE
|
September 20, 2016 |
CHANDRAN P. Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
|
May 26, 2016 |
CHANDRAN, AGED 59 YEARS S/O. PARAPPIL APPU LOKAMALESWARAM DESOM AND VILLAGEKODUNGALLUR TALUK THRISSUR DISTRICT Vs. AMRUTHAVALLY, AGED 53 YEARS W/O. LATE SASI, S/O. PARAPPIL VELUKUTTY LOKAMALESWARAM DESOM AND VILLAGE KODUNGALLUR TALUKTHRISSUR DISTRICT, PIN 680664
|
October 17, 2016 |
CHANDRANATHA PANIKKER Vs. THE DISTRICT POLICE CHIEF
|
June 21, 2016 |
CHANDRASEKHARAN NAIR Vs. THE STATE OF KERALA
|
July 25, 2016 |
CHANDRIKA Vs. STATE OF KERALA
|
June 23, 2016 |
CHANDY Vs. MARIYAMMA
|
August 12, 2016 |
CHEERANS STRUCTURALS ENGINEERS & CONTRACTORS Vs. COMMERCIAL TAX OFFICER
|
December 22, 2016 |
CHEERANS STRUCTURALS ENGINEERS & CONTRACTORS Vs. COMMERICAL TAX OFFICER
|
November 22, 2016 |
CHELLAPPAN Vs. BIJU VARGHESE
|
February 10, 2016 |
CHELLI, S/O. SANKARAN Vs. STATE OF KERALA
|
March 10, 2016 |
CHELORA VEETTIL RAJAN Vs. THE SUB INSPECTOR OF POLICE
|
March 22, 2016 |
CHERIAN P.V. Vs. GEORGE BABU AND ORS.
|
January 20, 2016 |
CHERIYAKONATH HYDERALI Vs. NARANGALLIL VELLUVAKANDY SAINABA
|
February 11, 2016 |
CHERPU GRAMA PANCHAYATH Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTION
|
September 2, 2016 |
CHESS ASSOCIATION Vs. M.B.MUAREEDHARAN
|
September 28, 2016 |
CHIEF GENERAL MANAGER (TELECOM) BSNL Vs. JOMY JOSEPH
|
August 29, 2016 |
CHINJU ALIASM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
December 5, 2016 |
CHIPPY RICHY CHERIYAN, AGED 28, W/O. SIBI SAM JOHNS, 33 DD VILLAGE, THAMMANOM, ERNAKULAM, KOCHI Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF EXTERNAL AFFAIRS, CTV DIVISION, TV 1 SECTION, PATIALA HOUSE ANNEX, GOVERNMENT OF INDIA, NEW DELHI
|
October 7, 2016 |
CHITHRA DEVI Vs. MURALEEDHARAN
|
April 8, 2016 |
CHITHRA V. Vs. UNION OF INDIA
|
July 20, 2016 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD Vs. MANI N.P.
|
January 22, 2016 |
CHOLAMANDALAM MS GENERAL INSURANCE COMPANY LTD. Vs. BABU P.D. AND OTHERS
|
January 21, 2016 |
CHOLAPILAKKAL ABDUL NAZER Vs. KUTTANPARAMBATH K. LAXMANA
|
July 28, 2016 |
CHOLASSERI HAMZA AND ORS. Vs. T.V. UDAYARAJ
|
February 3, 2016 |
CHRISTUDAS Vs. STATE OF KERALA
|
February 8, 2016 |
CHRISTUDAS Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY
|
December 13, 2016 |
CHURCH OF SOUTH INDIA Vs. THE ALWAYE SETTLEMENT
|
May 27, 2016 |
CLASSIC GRANITES Vs. DEPUTY COMMISSIONER CUSTOMS
|
April 6, 2016 |
CLASSY THE ANTIQUE DISIGNED FURNITURE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
July 1, 2016 |
CLEETUS JOHNS Vs. STATE OF KERALA
|
August 9, 2016 |
COCHIN CITY SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 10, 2016 |
COCHIN FROZEN FOOD EXPORTS (P) LTD. Vs. VANCHINAD AGENCIES
|
August 5, 2016 |
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. DR.MATHEW CHERIAN
|
December 14, 2016 |
COFFEE BOARD EMPLOYEES ASSOCIATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
|
November 1, 2016 |
COMMISSIONER OF C EX Vs. FACT LTD
|
September 2, 2016 |
COMMISSIONER OF C. EX., S.T. & CUS. Vs. BINANI ZINC LTD.
|
February 18, 2016 |
COMMISSIONER OF CENTRAL EXCISE Vs. KINSHIP SERVICES (INDIA) PRIVATE LIMITED
|
April 4, 2016 |
COMMISSIONER OF CUSTOMS Vs. ABAD FISHERIES
|
May 24, 2016 |
COMMISSIONER OF INCOME Vs. SHRI K. RAVIKUMAR, VAIKUNDAM, MUDAVANMUGAL, POOJAPPURA, THIRUVANANTHAPURAM
|
July 14, 2016 |
COMMISSIONER OF INCOME TAX Vs. ST. FRANCIS CLAY DECOR TILES, THEKKEMURI, P.O., CHERUVALOOR, KORATTY, THRISSUR
|
March 22, 2016 |
COMMISSIONER OF INCOME TAX Vs. HARRISONS UNIVERSAL FLOWERS LTD
|
September 23, 2016 |
COMMISSIONER OF INCOME TAX Vs. LATE SMT.KHAIRUNNISA EBRAHIM
|
May 25, 2016 |
COMMISSIONER OF INCOME TAX Vs. AMINA MOIDU AND ORS
|
September 9, 2016 |
COMMISSIONER OF INCOME TAX AND ORS Vs. KEERTHI AGRO MILLS (P) LTD AND ORS
|
November 8, 2016 |
COMMISSIONER OF INCOME TAX AND ORS. Vs. KEERTHI AGRO MILLS (P) LTD. AND ORS.
|
February 17, 2016 |
COMMISSIONER OF INCOME TAX, Vs. D.C MILLS PVT. LTD., VALAVANAD, ALAPPUZHA
|
July 12, 2016 |
COMMISSIONER OF INCOME-TAX Vs. RAMNATH AND CO.
|
June 9, 2016 |
COMMISSIONER OF POLICE, TVM AND ORS. Vs. ABIDA BEEVI AND ORS.
|
April 5, 2016 |
COMMISSIONER, CENTRAL EXCISE & CUSTOMS Vs. CAPT K P DINAKARAN, MANAGING DIRECTOR, FORCE SEVEN SECURITY & INVESTIGATION (P) LTD
|
February 22, 2016 |
COMMR OF C EX Vs. TRANSFORMERS & ELECTRICALS KERALA LTD
|
June 15, 2016 |
CONVENOR SCREENING COMMITTEE AND CONTROLLER OF ENTRANCE EXAMINATIONS Vs. LAVYA
|
February 23, 2016 |
CORPORATION OF THIRUVANANTHAPURAM Vs. K. SARALA AND OTHERS
|
October 17, 2016 |
CRESCENT CONSTRUCTION COMPANY Vs. THE STATE OF KERALA AND ORS.
|
March 4, 2016 |
D NET MALAYALAM DIGITALS PVT.LTD. Vs. ASIANET SATELLITE COMMUNICATIONS LTD.
|
August 22, 2016 |
D. KALAMONY Vs. THE SECRETARY TO GOVERNMENT,GENERAL EDUCATION DEPARTMENT
|
March 31, 2016 |
D. RADHAKRISHNAN PILLAI Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
|
February 23, 2016 |
D.NARAYANA Vs. STATE OF KERALA
|
July 13, 2016 |
D.NESAMANI Vs. THE KERALA KHADI & VILLAGE INDUSTRIES BOARD
|
February 9, 2016 |
DANIEL; MANMADHAN Vs. ADDITIONAL DISTRICT MAGISTRATE; ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL SUB DIVISION, KSEB; SUDHAKARAN V K
|
September 27, 2016 |
DARLENE CARMELITA D"CRUZ Vs. KERALA STATE HOUSING BOARD
|
April 8, 2016 |
DARLY SHAJAN Vs. SHAJAN THOMAS
|
July 1, 2016 |
DAVID LALLY Vs. GEORGEKUTTY
|
December 21, 2016 |
DAVIS.K.A. Vs. MRS. MARY JOSE
|
August 3, 2016 |
DEEPA Vs. SASI
|
March 10, 2016 |
DEEPA GEORGE Vs. STATE OF KERALA
|
February 12, 2016 |
DEEPU S Vs. STATE BANK OF INDIA
|
August 11, 2016 |
DEFENCE CANTEEN CIVIL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF DEFENCE, NEW DELHI
|
June 30, 2016 |
DEPUTY COLLECTOR (RR) AND OTHERS Vs. APPU JOSE
|
January 21, 2016 |
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. KURIAN
|
September 9, 2016 |
DEPUTY DIRECTOR, E S I CORPORATION; RECOVERY OFFICER, E S I CORPORATION Vs. HARMONEY SPICES, KOOVAPADAM
|
July 19, 2016 |
DEPUTY GENERAL MANAGER, STATE BANK OF TRAVANCORE Vs. S. SHANKAR AND ORS.
|
February 2, 2016 |
DEPUTY TAHSILDAR (RR) Vs. VIJAYA BUILDERS
|
January 21, 2016 |
DEVADAS Vs. KALADY GRAMA PANCHAYAT
|
December 17, 2016 |
DEVAKI AMMA Vs. STATE OF KERALA
|
February 4, 2016 |
DEVALAL Vs. MOHANAN
|
December 2, 2016 |
DEVASSIA,S/O AVIRA Vs. STATEOF KERALA
|
September 5, 2016 |
DEVI.T. Vs. JAMSHEER.P
|
July 19, 2016 |
DHANESH T.D. AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 9, 2016 |
DHANU JOBY Vs. JOBY CHERIYAN AND ORS.
|
January 14, 2016 |
DHANYA BABU.V. Vs. UNIVERSITY OF CALICUT
|
August 19, 2016 |
DHANYA P.S. Vs. STATE OF KERALA AND ORS.
|
April 5, 2016 |
DILEEP KHAN K. M Vs. STATE OF KERALA
|
April 29, 2016 |
DIMSON Vs. A.SHANMUGHAN
|
August 11, 2016 |
DINESH SHANKAR N.T. Vs. STATE OF KERALA
|
July 12, 2016 |
DIRECTOR GENERAL OF FOREIGN TRADE Vs. MUSTAFA TRADERS
|
January 4, 2016 |
DIRECTOR OF EDUCATION UNION TERRITORY OF LAKSHADWEEP,KAVARATI UNION OF INDIA Vs. AKBAR ALI A , S/O K K KUNHIKOYA; NOUFAL K, RESIDING AT MUFAZ, UTL, KAVARATTI ; KUNHI C C, RESIDING AT CHERIYATHECHETTA, UTL, AMINI; KAMAL HUSSAIN K K, RESIDING AT KEELAKUNNIKKAM, UTL, AMINI; SHAMSUDEEN M K, RESIDING AT MAYAMKAKKADA, UTL, ANDROT; MEHRALI C
|
September 9, 2016 |
DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY, CALICUT AND OTHERS Vs. M. KUMARAN
|
February 12, 2016 |
DISTRICT EDUCATIONAL OFFICER, KANNUR Vs. A.V.SATHYABHAMA
|
September 7, 2016 |
DISTRICT REGISTRAR Vs. MUMTAZ BEEGUM
|
December 14, 2016 |
DISTRICT TOWN PLANNER AND OTHERS Vs. ANTONY JOSEPH AND OTHERS
|
February 24, 2016 |
DIVAKARAN Vs. STATE OF KERALA
|
July 29, 2016 |
DIVYA GOPINATH Vs. KERALA STATE CO-OP. AGRI. & RURAL DEVELOPMENT BANK LTD.
|
June 17, 2016 |
DIVYA KRISHNAKUMAR Vs. THE TRICHUR DISTRICT CO-OPERATIVE HOSPITAL LTD.
|
July 8, 2016 |
DIYA MAHESH Vs. STATE OF KERALA
|
August 30, 2016 |
DLF UNIVERSAL LIMITED, (FORMERLY KNOWN AS ADELIE BUILDERS & DEVELOPERS PVT LTD), HAVING ITS REGISTERED OFFICE AT 1E, JHANDEWALAN EXTENSION, NAAZ CINEMA COMPLEX,NEW DELHI Vs. ANTONY A.V., 36 YEARS OF AGE, S/O. VARGHESE, ANAMTHURUTHIL HOUSE, CHILAVANNUR ROAD, ELAMKULAM VILLAGE, KANAYANNUR TALUK, KOCHI
|
December 21, 2016 |
DM EDUCATION AND RESEARCH FOUNDATION AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 27, 2016 |
DONALD MICHAEL RICHARD Vs. MAGLINE PAUL
|
November 10, 2016 |
DR. A.V. GEORGE Vs. CHANCELLOR, MAHATMA GANDHI UNIVERSITY AND OTHERS
|
January 7, 2016 |
DR. ALASSANKUTTY Vs. ALIGARH MUSLIM UNIVERSITY
|
July 29, 2016 |
DR. C.H.MOIDEEN KUNHI Vs. STATE OF KERALA
|
June 7, 2016 |
DR. JAYAKUMAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
March 15, 2016 |
DR. K.P.V.NARAYANAN Vs. CHATHOTH SHUBA
|
July 26, 2016 |
DR. MOLLY K.A. Vs. STATE OF KERALA
|
July 14, 2016 |
DR. THOMAS GEORGE P. Vs. O.SANTHA
|
March 31, 2016 |
DR.A.AUGUSTIN Vs. KERALA AGRICULTURAL UNIVERSITY
|
February 11, 2016 |
DR.K.K.SASIDHARAN Vs. THE RUBBER BOARD OF INDIA
|
February 24, 2016 |
DR.NIMEELIYA ZABRIN Vs. THE COMMISSIONER OF ENTRANCE EXAMINATION,GOVT. OF KERALA
|
August 3, 2016 |
DR.P.GOPINATHAN PILLAI Vs. UNIVERSITY OF KERALA
|
July 8, 2016 |
DR.THOMAS Vs. MRS.NADINE
|
April 15, 2016 |
DR.WILSANAND Vs. THE CORPORATE MANAGER,S.N. COLLEGES
|
September 6, 2016 |
DREAM LAND ESTATE, CHOZHIKODE P.O., KULATHUPUZHA Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF HIGHER EDUCATION, THIRUVANANTHAPURAM
|
December 21, 2016 |
E K AUGUSTINE Vs. STATE OF KERALA; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; BOARD OF DIRECTORS OF THUDANGANAD SERVICE CO-OPERATIVE BANK LTD; THUDANGANAD SERVICE CO-OPERATIVE BANK LTD
|
September 8, 2016 |
E P LUISE, S/O GEORGE Vs. STATE OF KERALA
|
August 31, 2016 |
E.K. KRISHNA VARMA RAJA ALIAS KUNJAMBU THAMPURAN Vs. E.K. RAMA VARMA RAJA, ALIAS APPU THAMPURAN, THE VALIYA RAJA OF KADATHANAD, PUTHENKOVILAKAM, PURAMERI
|
November 29, 2016 |
E.N. GOPAKUMAR Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
|
October 3, 2016 |
E.N. SREEGURU Vs. STATE BANK OF INDIA
|
February 25, 2016 |
E.P.SAJITHKUMAR Vs. THE ASSISTANT EDUCATIONAL OFFICER
|
July 25, 2016 |
E.R.VINOD Vs. STATE OF KERALA
|
July 27, 2016 |
E.V.SHAJI Vs. THE CIRCLE INSPECTOR OF EXCISE
|
May 20, 2016 |
EAGLE PIGMENTS AND SYNTHETICS (I) Vs. GOLDSTAR PAINTS AND CHEMICALS (P) LTD.
|
July 22, 2016 |
EBRAHIM THONIKKARA Vs. NISHA S VIJAYAN; STATE OF KERALA; DIRECTORATE, DIRECTOR OF PUBLIC INSTRUCTIONS; REPRESENTED, KERALA PUBLIC SERVICE COMMISSION; KERALA SECRETARY, PATTOM,PUBLIC SERVICE COMMISSION; KARUNYAM, KARUNAKARAN U; BEENA RANI K S; BABY JAYASREE K G ; MANOJKUMAR C ;
|
September 9, 2016 |
EDAKKACHI THAMBAI Vs. THE DISTRICT COLLECTOR, KASARGOD
|
April 8, 2016 |
EDAKKAYIL CHANDUKUTTY Vs. SRI.T.NARAYANAN NAIR
|
August 12, 2016 |
EDAYAKAL MUTHUKOYA Vs. PATTAKKAL SAYED AHAMMED KOYA THANGAL
|
March 22, 2016 |
EDWIN ANDREW MINIHAN Vs. THE UNION OF INDIA
|
March 17, 2016 |
ELDHO EALIAS Vs. KERALA STATE ELECTRICITY BOARD
|
July 27, 2016 |
ELDHOSE Vs. STATE OF KERALA
|
February 26, 2016 |
EMPLOYEES PROVIDENT FUND COMMISSIONER Vs. D. JANAMMA
|
July 7, 2016 |
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD.
|
June 2, 2016 |
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS
|
July 27, 2016 |
EMTEX INTERNATIONAL LTD Vs. UNION OF INDIA REP BY SECRETARY
|
December 16, 2016 |
ERANAD PRIMARY CO-OP.AGRICULTURAL & RURAL DEVELOPMENT BANK LTD. Vs. KERALA STATE FARMERS RELIEF COMMISSION, TVM AND OTHERS
|
January 20, 2016 |
FAISAL Vs. STATE OF KERALA
|
April 7, 2016 |
FAMECO ENGINEERING CONTRACTORS PVT. LTD. Vs. HAJEE A.P. BAVA & CO. CONSTRUCTIONS PVT. LTD.
|
July 25, 2016 |
FATHIMA COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA
|
December 15, 2016 |
FEDERAL BANK LTD. Vs. C.K. JAYAPALAN AND ORS.
|
June 29, 2016 |
FELIX JOFFERY V. Vs. STATE OF KERALA AND ORS.
|
January 29, 2016 |
FEMIN RAJAPPAN SIMON Vs. INTELLIGENCE OFFICER
|
May 30, 2016 |
FEROZ ABUBACKER Vs. V.R. RAJU AND ORS.
|
January 27, 2016 |
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION AND OTHERS Vs. S.K. ROY AND ANOTHERS
|
September 7, 2016 |
FIRDOUSE INTERNATIONAL TRADING CO. Vs. COMMISSIONER OF CUSTOMS
|
February 3, 2016 |
FIROS ALI Vs. STATE OF KERALA
|
September 1, 2016 |
FOCAL IMAGE INDIA PVT LTD ; C V RADHAKRISHNAN; C V RAJAGOPAL Vs. FOCAL IMAGE LTD
|
August 23, 2016 |
FR AUGUSTINE JOSEPH VETTICKAL Vs. KANNUR UNIVERSITY
|
December 16, 2016 |
FR. GEEVARGHESE VALLIKATTIL AND ORS. Vs. ST. GEORGE JACOBITE SYRIAN ORTHODOX CHURCH AND ORS.
|
February 18, 2016 |
FR. GEORGE PATLATT AND ORS. Vs. SUB INSPECTOR OF POLICE AND ORS.
|
March 17, 2016 |
FRANCIS Vs. STATE OF KERALA
|
February 29, 2016 |
FRANCIS Vs. ALEX JOSEPH
|
June 23, 2016 |
FRANCIS Vs. STATE OF KERALA
|
June 6, 2016 |
FRANCIS ASSISSI, S/O.THATTILMANDI JOSEPH Vs. SR.BREESIYA
|
December 15, 2016 |
FRANKLIN FERNANDEZ Vs. MAJO STALIN
|
October 27, 2016 |
FREDERICK PAUL MANOHAR Vs. MOHANAN
|
August 23, 2016 |
FREDERICK PAUL MANOHAR, AGED 64 YEARS, S/O GABRIYAL, PANAKKAL HOUSE, PALLIPPURAM VILLAGE, PALLIPURAM P.O., ERNAKULAM DISTRICT Vs. MOHANAN S/O. NARAYANAN, AGED 56 YEARS, VARISHERY HOUSE, PALLIPPURAM VILLAGE, CHERAI MURI, KOCHI TALUK, ERNAKULAM DISTRICT
|
October 6, 2016 |
FREEMASON LODGE AND ORS. Vs. RAMAN AND ORS.
|
June 29, 2016 |
FRESH COCONUT PRODUCTS LTD. AND ORS. Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. AND ORS.
|
January 25, 2016 |
G JABBAL Vs. STATE OF KERALA
|
June 2, 2016 |
G. MADHAVAN NAIR Vs. UNION OF INDIA AND ORS.
|
February 10, 2016 |
G. NAGARAJ Vs. THE REGISTERING AUTHORITY/REGIONAL TRANSPORT OFFICER
|
May 27, 2016 |
G. SREEDHARAN Vs. UNION OF INDIA AND ORS.
|
March 21, 2016 |
G.K.RAJAGOPALA RAO Vs. THE STATE POLICE CHIEF POLICE HEADQUARTERS
|
July 13, 2016 |
G.KRISHNAN NAIR Vs. STATE OF KERALA
|
March 31, 2016 |
G.MOHANDAS Vs. THE KERALA STATE WAREHOUSING CORPORATION
|
July 25, 2016 |
G.RAMACHANDRAN Vs. G.VARGHESE
|
May 3, 2016 |
G.S. AMMU Vs. UNIVERSITY OF KERALA
|
June 15, 2016 |
G.SOMAN Vs. THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE
|
May 10, 2016 |
G.THANKACHAN Vs. P.J.BIJU
|
March 2, 2016 |
GAJENDRAN Vs. THE STATE OF KERALA
|
June 6, 2016 |
GANGADHARAN C.P. Vs. ABDUL NASIR
|
September 9, 2016 |
GEETHA E. Vs. VIZHAVOOR VANITHA CO-OPERATIVE SOCIETY LTD.
|
August 8, 2016 |
GEETHA N. Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
|
September 20, 2016 |
GEETHU S. AND ORS. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
March 31, 2016 |
GENERAL CONSTRUCTIONS Vs. THE SOUTH INDIAN BANK LIMITED
|
August 29, 2016 |
GENERAL MANAGER DISTRICT CO-OP BANK Vs. SUDHAKARAN B.B.
|
November 4, 2016 |
GENERAL MANAGER, SOUTHERN RAILWAY CHENNAI 600 003 Vs. P. HAMSA S/O.KUNJUMUHAMMED, RETIRED POINTSMAN
|
December 17, 2016 |
GENERAL SECRETARY ERNAKULAM HOTEL THOZHILALI UNION Vs. CHAIRMAN COCHIN PORT TRUST, WILLINGTON ISLAND
|
December 21, 2016 |
GENERAL SECRETARY, SHOPS AND GENERAL WORKERS CONGRESS Vs. TATA OIL MILLS COMPANY LIMITED & ALLIED COMPANIES; HINDUSTAN LEVER LIMITED; LABOUR COURT
|
August 16, 2016 |
GENERAL SECRETARY, WORKERS CONGRESS Vs. MANAGER, MADUPETTY ESTATE, MUNNAR
|
July 4, 2016 |
GENERAL TRADING COMPANY Vs. STATE OF KERALA
|
September 26, 2016 |
GEORGE Vs. THE STATE OF KERALA
|
December 5, 2016 |
GEORGE Vs. VINCENT
|
September 5, 2016 |
GEORGE @ VIJAYAN Vs. STATE OF KERALA
|
June 2, 2016 |
GEORGE ISAAC MANAGING PARTNER, THE MALABAR COAST PRODUCTS, PALATHINKAL HOUSE, PAKKIL P.O., NATTAKOM, KOTTAYAM Vs. THE ASST. REGIONAL PROVIDENT FUND COMMISSIONER SRO KOTTAYAM, ADITYA SABARI TOWER, POST OFFICE ROAD, KOTTAYAM, KERALA 686001
|
August 12, 2016 |
GEORGE KUNNAPUZHA Vs. THE PULLADU SERVICE CO-OPERATIVE BANK LTD.
|
July 12, 2016 |
GEORGE MATHEW Vs. STATE OF KERALA
|
March 28, 2016 |
GEORGE NILAVARETH Vs. STATE OF KERALA
|
May 6, 2016 |
GEORGEKUTTY KURIAN Vs. SPE/CBI KOCHI
|
May 31, 2016 |
GIJI GEORGE Vs. THE MANAGING COMMITTEE, THIRUVALLA EAST CO-OPERATIVE BANK LTD.
|
September 27, 2016 |
GIJU P VIJAYAN Vs. TRAVANCORE DEVASWOM BOARD
|
December 2, 2016 |
GIREESHKUMAR @ KANNAN Vs. STATE OF KERALA
|
April 29, 2016 |
GIRISH S; R SATHYA NARAYANAN Vs. STATE OF KERAL
|
September 8, 2016 |
GLOBAL INSTITUTE OF ARCHITECTURE PERADIKUNNU REP.BY ITS DIRECTOR R.K. MANISANKAR NAGARIPURAM Vs. SECRETARY HIGHER EDUCATION DEPARTMENT HIGHER EDUCATION DEPARTMENT
|
August 10, 2016 |
GOPALAKRISHNA SHENOY Vs. GOVERNMENT OF INDIA
|
November 10, 2016 |
GOPALAKRISHNAN Vs. STATE OF KERALA
|
May 17, 2016 |
GOPALAKRISHNAN Vs. STATE OF KERALA
|
February 17, 2016 |
GOPALAN Vs. STATE OF KERALA
|
April 1, 2016 |
GOPI.P. Vs. STATE OF KERALA
|
August 10, 2016 |
GOVERNMENT OF INDIA Vs. DR. M.S.N.BALASUBRAMANIYAN
|
February 24, 2016 |
GOVINDAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
January 15, 2016 |
GRACY THOMAS Vs. THE REGIONAL TRANSPORT AUTHORITY
|
July 8, 2016 |
GRASIM INDUSTRIES LIMITED. Vs. STATE OF KERALA
|
July 4, 2016 |
GROUP 7 GUARDS (I) PVT. LTD. Vs. UNION OF INDIA
|
November 16, 2016 |
GULAM ABDUL NISAR Vs. MEHARUNNISA P.M.
|
March 8, 2016 |
GUPTA ENTERPRISES Vs. COMMERCIAL TAX OFFICER,MUNNAR
|
July 29, 2016 |
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. SATHYAN
|
February 16, 2016 |
H. NOUSHAD AGED 54 YEARS, S/O. HAMEED RAWTHER, AKKANATTIL, NEDUMON P.O., EZHAMKULAM, ADOOR TALUK, PATHANAMTHITTA DISTRICT Vs. THE STATE OF KERALA REP. BY THE SUB INSPECTOR OF POLICE, ADOOR POLICE STATION, THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM P.O.
|
November 28, 2016 |
H. RAGHURAMA Vs. STATE OF KERALA
|
August 11, 2016 |
H.E.CARDINAL MAR VARKEY VITHAYATHIL Vs. THE OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
|
March 21, 2016 |
HADIYA FIRDOUSE, AGED 25, D/O. K.K.MOHAMED HYDER, KOLLIYILHOUSE, KODUNGALLUR, THRISSUR DISTRICT, NOW RESIDING AT POST BOX NO.4020, PURCHASING DEPARTMENT MINISTRY OF INTERIOR, DOHA, STATE OF QATAR Vs. ABDUL VAHAB @ VAHAB, S/O. SULTAN MOIDEEN, KANJIRAPARAMBU HOUSE, VEDIMARA, MANNAM P.O., NORTH PARAVOOR, ERNAKULAM DISTRICT
|
July 28, 2016 |
HAJI A. ABDUL RASHID Vs. SPECIAL TAHSILDAR (L.A. GENERAL)
|
January 18, 2016 |
HAMEED KUTTY Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 7, 2016 |
HAMSA Vs. K.V.MOHANAN
|
February 10, 2016 |
HAMSA HAJI Vs. STATE OF KERALA
|
June 14, 2016 |
HAMZA Vs. STATE OF KERALA
|
December 20, 2016 |
HAMZA Vs. UDAYARAJ
|
February 3, 2016 |
HANEEFA Vs. STATE OF KERALA
|
June 6, 2016 |
HARIDAS Vs. STATE OF KERALA
|
April 19, 2016 |
HARIKRISHNAN G Vs. DIRECTOR,AKSHAYA STATE PROJECT OFFICE
|
December 2, 2016 |
HARIKUMAR Vs. THE DISTRICT GEOLOGIST,DEPARTMENT OF MINING AND GEOLOGY
|
August 10, 2016 |
HARIPRASAD S/O. MOHANAKUMARAN NAIR, PUTHENVILA HOUSE, AMBADI NAGAR, NEAR ENGINEERING COLLEGE, SREEKARIYAM, THIRUVANANTHAPURAM Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 21, 2016 |
HARIS Vs. S.I. OF POLLICE
|
September 28, 2016 |
HARRIS Vs. STATE OF KERALA
|
August 23, 2016 |
HARRISONS MALAYALAM LTD Vs. THE REGIONAL SECRETARY,ESTATE STAFF UNION OF SOUTH INDIA
|
February 10, 2016 |
HASEENA Vs. ANSARI
|
July 11, 2016 |
HASMINA P Vs. STATE OF KERALA AND ORS
|
September 7, 2016 |
HASSAN @ HASSAN KURIKKAL Vs. STATE OF KERALA
|
November 18, 2016 |
HASSAN M.M. Vs. STATE OF KERALA
|
April 8, 2016 |
HAVVAUMMA K.V., W/O. MOOSAKKUTTY V.K. Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION, THIRUVANANTHAPURAM
|
November 14, 2016 |
HDFC BANK LIMITED Vs. J J AGENCIES; RAJAM HARRIS; AUGUSTIN ARULANANDAN; RAJENDRAN S
|
August 11, 2016 |
HENRY THEOPHILUS Vs. DANIEL JOSEPH THEOPHILUS
|
December 19, 2016 |
HIGH COURT LEGAL AID COMMITTEE Vs. STATE OF KERALA
|
March 29, 2016 |
HIGH RANGE DAIRY CO-OPERATIVE SOCIETY LTD. Vs. KERALA STATE ELECTRICITY BOARD
|
August 16, 2016 |
HILARY Vs. THE SUB INSPECTOR OF POLICE
|
October 14, 2016 |
HILOOR MOHAMMED Vs. STATE OF KERALA
|
April 29, 2016 |
HILUR MUHAMMED Vs. STATE OF KERALA AND ORS.
|
March 11, 2016 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. STATE OF KERALA
|
June 29, 2016 |
HOLICROSS HOSPITAL, KOTTIAYAM DESAM, KOLLAM DIST., REP. BY ITS ADMINISTRATOR Vs. E.T. SURESH, S/O. THANKAPPAN, AGED 54, ELLIKKAL HOUSE, THANISSERY DESOM, MANAVALASERY, MUKUNDAPURAM, THRISSUR, CANTEEN PROPRITOR, HOLY CROSS HOSPITAL, KOTTIYAM, KOLLAM DIST
|
June 27, 2016 |
HOTEL & ALLIED TRADES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER LUXURY TAX, MATTANCHERRY
|
August 5, 2016 |
HOTEL ELEGANCE KOTTAYAM Vs. STATE OF KERALA
|
October 18, 2016 |
HOTEL INDRAPRASTHA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 2, 2016 |
HOTEL NEW INDRAPRASTHA Vs. STATE OF KERALA
|
November 17, 2016 |
HOTEL SAVOY BAR AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
March 22, 2016 |
HOTEL SUDARSAN Vs. THE GENERAL SECRETARY,QUILON HOTEL AND TEA SHOP WORKERS UNION
|
June 30, 2016 |
HOTEL SURYA Vs. THE STATE OF KERALA
|
May 30, 2016 |
HOTEL YUVARANI, M.G. ROAD, COCHIN Vs. LABOUR COURT, ERNAKULAM
|
October 3, 2016 |
HYGIENE SOLUTIONS Vs. COMMERCIAL TAX OFFICER
|
August 26, 2016 |
IBRAHIM Vs. GEOLOGIST
|
November 29, 2016 |
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. AMITH VARGHESE
|
November 23, 2016 |
IN RE: MANJILAS AGRO FOODS PRIVATE LIMITED AND ORS. Vs. STATE
|
March 29, 2016 |
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
|
August 9, 2016 |
INDIAN BANK Vs. SAMBASIVAN
|
November 22, 2016 |
INDIAN INSTITUTE OF MANAGEMENT KOZHIKODE Vs. GOLD FINGER EST. PVT. LTD.
|
July 27, 2016 |
INDIAN MEDICAL ASSOCIATION(IMA) Vs. GOVERNMENT OF KERALA
|
August 29, 2016 |
INDIAN OIL CORPORATION LTD. Vs. COCHIN PORT TRUST
|
August 1, 2016 |
INDIAN OIL CORPORATION LTD. Vs. SUB REGISTRAR, SUB REGISTRY OFFICE, THALASSERY
|
February 12, 2016 |
INDIAN OIL CORPORATION LTD., REPRESENTED BY ITS SENIOR DIVISIONAL MANAGER, PANAMPILLY AVENUE, PANAMPILLY NAGAR P.O., KOCHI Vs. JOSEPH PAUL, SON OF VACCO PAUL, AGED 50 YEARS, PARAPPILLIL LANE, ERNAKULAM, KOCHI
|
September 7, 2016 |
INDIRA DEVI A.V Vs. THE COMMERCIAL TAX OFFICER
|
August 29, 2016 |
INDIRA GOPINATHA MENON Vs. ARYA BHANGY MOTORS
|
February 8, 2016 |
INDIRAMMA Vs. STATE OF KERALA
|
February 29, 2016 |
INDUS MOTORS CO. P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 17, 2016 |
INSPECTOR OF CUSTOMS R & I DIVISION Vs. SHAJAHAN THAYYIL
|
November 14, 2016 |
INTEGRAL TRADERS Vs. COMMISSIONER OF CUSTOMS
|
June 28, 2016 |
INTELLIGENCE OFFICE, COMMERCIAL TAXES Vs. K. MARI
|
October 26, 2016 |
IQBAL COLLEGE TRUST Vs. UNIVERSITY OF KERALA
|
August 5, 2016 |
IRSHAD Vs. STATE OF KERALA
|
September 5, 2016 |
ISAC Vs. STATE OF KERALA
|
February 22, 2016 |
ISMAIL Vs. STATE OF KERALA
|
July 27, 2016 |
ISMAIL.K Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
October 7, 2016 |
ISMART BUSINESS SOLUTIONS PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
January 8, 2016 |
ISSAC MATHEW Vs. G. NIRMALA
|
January 21, 2016 |
ITEL INDUSTRIES PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
February 23, 2016 |
J S THARALAL Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
November 16, 2016 |
J. BIJU Vs. THE CHAIRMAN AND MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT
|
July 14, 2016 |
J. RAJMOHAN PILLAI Vs. DISTRICT COLLECTOR, KOLLAM
|
June 29, 2016 |
J. VIJAYAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 28, 2016 |
J.YESUDASAN Vs. THE DISTRICT COLLECTOR KOLLAM
|
July 25, 2016 |
JACOB Vs. ELSY
|
November 14, 2016 |
JACOB CHERIAN, KOITHARA PUTHEN VEEDU Vs. STATE OF KERALA,REPRESENTED BY THE SECRETARY TO GOVERNMENT, CO
|
May 24, 2016 |
JACOB GEORGE Vs. TOMY ABRAHAM
|
October 18, 2016 |
JACOB GEORGE Vs. TOMY ABRAHAM
|
December 16, 2016 |
JACOB SAMUEL Vs. UNION OF INDIA
|
July 25, 2016 |
JAFAR Vs. STATE OF KERALA
|
March 16, 2016 |
JAFFER.P.ABOOBACKER Vs. VISHNU P.
|
August 3, 2016 |
JAGADEESH Vs. A.K. THOMAS
|
March 21, 2016 |
JAISHANKAR STEELS PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD
|
August 16, 2016 |
JAISON Vs. STATE OF KERALA
|
January 8, 2016 |
JAISON TOM Vs. SHAMSUDEEN.K.A.
|
February 17, 2016 |
JALEEL Vs. ORIENTAL INSURANCE COMPANY LTD
|
September 22, 2016 |
JALEEL HAMZA Vs. THE ETTUMANOOR MUNICIPALITY
|
July 8, 2016 |
JAMES ANTONY Vs. ROSHAN ALIAS ELIZABETH ROSHAN JAMES
|
April 19, 2016 |
JAMES JACOB Vs. DEPUTY DIRECTOR OF PANCHAYATS
|
December 8, 2016 |
JAMES JACOB Vs. INDIA TECH LTD
|
January 29, 2016 |
JANAJAGRATHA AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
March 30, 2016 |
JASMINE V.G. Vs. KANNUR UNIVERSITY
|
May 24, 2016 |
JAYACHANDRAN AND ORS. Vs. VALSALA AND ORS.
|
March 3, 2016 |
JAYADEV.P.S Vs. THE SECRETARY, FOOD CRAFT INSTITUTE (KERALA) SOCIETY
|
July 26, 2016 |
JAYAKRISHNAN P, S/O. KESAVAN NAMBIAR, PARUR, P.O. PANAPUZHA, KANNUR DISTRICT, ASST. TEACHER ALP SCHOOL, PARUR Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION (P) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
|
October 6, 2016 |
JAYAKUMAR Vs. STATE OF KERALA
|
November 3, 2016 |
JAYAKUTTY.A Vs. STATE OF KERALA
|
September 1, 2016 |
JAYAN Vs. STATE OF KERALA
|
June 21, 2016 |
JAYAN B. Vs. STATE OF KERALA
|
December 7, 2016 |
JAYAN CHERIAN Vs. UNION OF INDIA
|
September 27, 2016 |
JAYANANDAN Vs. MANI AND ORS.
|
February 18, 2016 |
JAYAPRAKASAN N. Vs. DISTRICT CO-OPERATIVE BANK
|
June 24, 2016 |
JAYAPRAKASH Vs. STATE OF KERALA
|
August 1, 2016 |
JAYAPRAKSH.K Vs. STATE OF KERALA
|
August 19, 2016 |
JAYARANI T. Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
|
March 21, 2016 |
JAYASREE Vs. THE DIRECTOR OF PUBLIC INSTRUCTION THIRUVANANTHAPURAM
|
June 10, 2016 |
JEASON K.L. Vs. UNION OF INDIA
|
February 19, 2016 |
JEEVAN JAYAPRAKASH Vs. SUB INSPECTOR OF POLICE
|
August 8, 2016 |
JENIN MON V Vs. KERALA STATE ELECTRICITY BOARD LTD; ASSISTANT ENGINEER; ASSISTANT EXECUTIVE ENGINEER; EXECUTIVE ENGINEER
|
August 23, 2016 |
JESSY V.CHERIAN Vs. STATE OF KERALA
|
June 30, 2016 |
JESSY VARGHESE Vs. M/S.DLF SOUTHERN TOWNS PRIVATE LIMITED
|
July 4, 2016 |
JIBIN C.BABY Vs. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS GOVERNMENT OF KERALA
|
January 8, 2016 |
JIJO VARGHESE Vs. JOBIN.P.JOSE
|
February 26, 2016 |
JIJOMON JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
|
April 8, 2016 |
JIJU, S/O.OUSEPH Vs. THE STATE OF KERALA
|
March 22, 2016 |
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYATH
|
October 17, 2016 |
JINAN. K.R., S/O.K.RAMAN, Vs. BAR COUNCIL OF KERALA, HIGH COURT BUILDINGS, ERNAKULAM, KOCHI – 682031, REPRESENTED BY ITS SECRETARY
|
November 24, 2016 |
JINESH @ DINESH Vs. ABDUL MAJEED
|
September 28, 2016 |
JISHNU J Vs. THE STATE OF KERALA
|
February 24, 2016 |
JITHU KRISHNA Vs. STATE
|
December 8, 2016 |
JOBI Vs. STATE OF KERALA
|
June 15, 2016 |
JOBY Vs. DISTRICT COLLECTOR
|
November 29, 2016 |
JOBY THOMAS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
January 8, 2016 |
JOHN JACOB Vs. ASST COMMISSIONER OF CUSTOMS (IMPORTS)
|
November 7, 2016 |
JOHN MATHEW Vs. PATHANAPURAM BLOCK PANCHAYAT
|
February 24, 2016 |
JOHN MATHEW C. Vs. PANAMARAM SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
February 8, 2016 |
JOHN P. MATHEW Vs. UNION OF INDIA AND ORS.
|
February 9, 2016 |
JOHN P.M. Vs. STATE OF KERALA
|
March 11, 2016 |
JOHN V. AUGUSTINE Vs. M.R.RENJAN
|
July 20, 2016 |
JOHNY Vs. STATE OF KERALA
|
August 1, 2016 |
JOHNY P.J. AND ORS. Vs. PAUL VAREED CHERUVATHOOR AND ORS.
|
February 25, 2016 |
JOINT SECRETARY & REGIONAL OFFICER Vs. AMEEN VELLAMPURAVAN; PRINCIPAL W M O ENGLISH ACADEMY; PRINCIPAL SIR SYED ENGLISH SCHOOL, PUTHUMANASSERY
|
August 11, 2016 |
JOJU.K.V. Vs. KUNJUMON
|
September 8, 2016 |
JOMON AUGUSTINE AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 21, 2016 |
JOSE Vs. ALAGAPPANAGAR GRAMAPANCHAYATH
|
October 7, 2016 |
JOSE MATHAI Vs. TOMY MATHAI
|
December 1, 2016 |
JOSE MATHEW AND ORS. Vs. JAMES AVIRAH AND ORS.
|
February 22, 2016 |
JOSE PAUL KACHAPPILLY Vs. REENA JOSE
|
February 1, 2016 |
JOSE THOMAS Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
July 29, 2016 |
JOSE VELLARA Vs. UNION OF INDIA
|
March 11, 2016 |
JOSE, S/O.THOMAS Vs. A.B.SANTHOSH KUMAR, S/O.BALAN
|
February 23, 2016 |
JOSEPH Vs. STATE OF KERALA
|
January 8, 2016 |
JOSEPH @ JOSE Vs. STATE OF KERALA
|
February 16, 2016 |
JOSEPH MATHEW Vs. STATE OF KERALA
|
June 24, 2016 |
JOY Vs. STATE OF KERALA
|
February 11, 2016 |
JOY JOSEPH Vs. STATE OF KERALA
|
May 20, 2016 |
JOY JOSEPH Vs. DISTRICT COLLECTOR, KANNUR AND ORS.
|
June 28, 2016 |
JUSTIN VARGHESE Vs. STATE OF KERALA
|
December 15, 2016 |
JYNI Vs. RAPHEL.P.T
|
January 5, 2016 |
JYOTHISHKUMAR Vs. THE DIVISIONAL RAILWAY MANAGER (WORK)
|
November 4, 2016 |
K ANIL KUMAR Vs. STATE OF KERALA
|
August 12, 2016 |
K C ELAMMA Vs. UNION OF INDIA UNION PUBLIC SERVICE COMMISSION; SELECTION COMMITTEE FOR SELECTION TO INDIAN POLICE SERVICE; STATEOF KERALA; MADHU P K
|
September 9, 2016 |
K G SARATHCHANDRAN Vs. STATE OF KERALA AND OTHERS; DISTRICT EDUCATIONAL OFFICER; ASSISTANT EDUCATIONAL OFFICER; MANAGER, A U P SCHOOL, MELOOR (VIA) CHALAKKUDY; M O PAUL, HEADMASTER, A U P SCHOOL
|
September 8, 2016 |
K G THOMAS Vs. THE ASSISTANT EXECUTIVE ENGINEER
|
June 1, 2016 |
K HARISCHANDRA HOLLA Vs. K MOHAMMAD HANEEF
|
August 1, 2016 |
K J CHACKO Vs. STATE OF KERALA; ALAVI
|
July 29, 2016 |
K K GOVINDANKUTTY NAIR Vs. P A AJITH; STATE OF KERALA
|
August 30, 2016 |
K K ROCKS & GRANITES INDIA (P)LTD Vs. LATHA S, ASWATHY BHAVAN, MACHEL; STATE OF KERALA; STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
|
August 30, 2016 |
K P ALI Vs. PULIKKALAKATH SUBAIDA
|
September 27, 2016 |
K P CHANDRAMOHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
December 14, 2016 |
K P HARIDASAN Vs. P M MUHAMMAD HARIS @ BABU; STATE OF KERALA
|
July 29, 2016 |
K RETHI DEVI Vs. STATE OF KERALA
|
June 13, 2016 |
K SANTHAKUMARI, EASTERN TEA TRADERS Vs. GENERAL SECRETARY, SHOPS & GENERAL WORKERS CONGRESS
|
August 11, 2016 |
K T SREELATHA NAMBIAR Vs. P V RAJEEVAN
|
September 8, 2016 |
K V M TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
June 7, 2016 |
K. AJITH KUMAR Vs. STATE OF KERALA
|
June 13, 2016 |
K. ANANDAN, AGED 47 YEARS, S/O. KOCHUKITTAN, PUTHENKANDATHIL, THAMALLAKKAL, HARIPPAD, ALAPPUZHA DISTRICT Vs. STATE BANK OF TRAVANCORE, ZONAL OFFICE, SBT AVENUE, KOCHI
|
October 31, 2016 |
K. JOHN Vs. JOHN JOSEPH
|
August 3, 2016 |
K. KAMIL Vs. STATE OF KERALA AND OTHERS
|
August 16, 2016 |
K. PRADEEP KUMAR Vs. ASSISTANT EDUCATIONAL OFFICER, PERAMBRA AND ORS.
|
March 16, 2016 |
K. RAVEENDRANATH AGED 50 YEARS HIGHER SECONDARY SCHOOL TEAHCER PRMK HIGHER SECONDARY SCHOOL, P.O. THUVAKUNNU RESIDING AT KUNIYIL, P.O. CHERUPARMABA KANNUR DISTRICT Vs. STATE OF KERALA AND OTHERS
|
January 8, 2016 |
K. SIVADASAN Vs. SAILAJA V.
|
February 11, 2016 |
K. SRIDEVI AMMA AND ORS. Vs. APPELLATE TRIBUNAL FOR FORFEITED PROPERTY AND ORS.
|
September 27, 2016 |
K. VIJAYAKUMAR Vs. STATE OF KERALA
|
February 19, 2016 |
K. VIJAYAKUMAR Vs. STATE OF KERALA
|
January 29, 2016 |
K.,RAGHAVAN NAMBIAR Vs. STATE OF KERALA
|
April 4, 2016 |
K.A. MUHAMMED Vs. JOSEPH SHAJI GEORGE
|
March 21, 2016 |
K.A. PRAMOD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 10, 2016 |
K.A.HASHIM Vs. STATE OF KERALA
|
September 1, 2016 |
K.A.UNNIKRISHNAN Vs. VIJAYAKUMAR.K.S. @ BIJU
|
April 8, 2016 |
K.ABDUL VAHID Vs. STATE OF KERALA
|
March 4, 2016 |
K.ANSARI Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 20, 2016 |
K.B.AUGUSTINE Vs. STATE OF KERALA
|
January 21, 2016 |
K.C. ABRAHAM, S/O. CHERIAN, PUTHUKKAYIL HOUSE, THANGALAM, KOTHAMANGALAM Vs. LEENA GEORGE, PALATHINKAL HOUSE, PADMAM
|
October 6, 2016 |
K.C.T. STEEL PVT. LTD. Vs. STATE OF KERALA
|
July 19, 2016 |
K.G.GANGADHARAN Vs. STATE OF KERALA
|
August 17, 2016 |
K.G.PURUSHOTHAMAN NAIR Vs. K.G.KOMALAVALLYAMMA
|
February 23, 2016 |
K.J. ALEXANDER Vs. GRAMA PANCHAYATH, KOZHENCHERRY AND ORS.
|
March 31, 2016 |
K.J.ABRAHAM, S/O.YOHANNAN Vs. MRS.MARIAMMA ITTY, W/O.P.M.ITTY
|
May 26, 2016 |
K.J.JOSEPH Vs. BENNY MARKOSE
|
August 12, 2016 |
K.K. ABDUL RASHEED Vs. P.T.P. KUNHIPATHUMMA
|
January 28, 2016 |
K.K. BALAN Vs. STATE OF KERALA
|
May 31, 2016 |
K.K. KUTTAPPAN Vs. KAVERI M. KUMAR AND ORS.
|
March 8, 2016 |
K.K. PURUSHOTHAMAN Vs. SANTHAMMA
|
August 18, 2016 |
K.K. RAGHAVAN Vs. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
|
July 11, 2016 |
K.K. VISWANATHAN MASTER, NARAYANAPURAM, THAZHAMUNDA P.O., WAYANAD DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF LOCAL SELF GOVERNMENT, (STATE PERFORMANCE AUDIT AUTHORITY), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
|
November 30, 2016 |
K.K.DIVAKARAN Vs. STATE OF KERALA
|
September 9, 2016 |
K.K.SHAMSU,KANIYAMPARAMBIL HOUSE Vs. THE KERALA STATE HUMAN RIGHTS COMMISSION
|
March 29, 2016 |
K.KANARAN Vs. ALAKKADAN SOBHA
|
February 22, 2016 |
K.KRISHNAKUMAR Vs. THE SOUTH INDIAN BANK LTD
|
September 9, 2016 |
K.KUTTAPPAN Vs. THE DISTRICT SUPPLY OFFICER
|
June 27, 2016 |
K.L. RAJAMANICKAM Vs. SHORNUR MUNICIPALITY, REPRESENTED BY ITS SECRETARY, SHORNUR MUNICIPALITY, SHORNUR, PIN
|
June 10, 2016 |
K.L. RUKMINI, D/O. KRISHNAN, KANATTU HOUSE, NEENDAPARA PO, ERNAKULAM DISTRICT. BY ADVS. SRI. P.M. PAREETH SRI. MOHAMMED SHAMEEL Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, VIDHYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM.695001
|
December 17, 2016 |
K.M. MOHAMMED SHAFI AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 12, 2016 |
K.MUHAMMED ANWAR Vs. FOOD INSPECTOR, KOZHIKODE CORPORATION
|
April 8, 2016 |
K.N. SADANANDAN Vs. FOOD INSPECTOR AND ORS.
|
February 9, 2016 |
K.N. SIVADAS Vs. K.U. ABDUL MAJEED
|
June 10, 2016 |
K.O. RAVEENDRAN Vs. STATE OF KERALA AND ORS.
|
February 3, 2016 |
K.P. ABDUL GAFOOR, AGED 40 YEARS, S/O. IMBICHI MOYI, KALLUVETTUKUZHIYIL HOUSE, RAROTH AMSOM DESOM, THAMARASSERY, KOZHIKODE DISTRICT Vs. NEW INDIA ASSURANCE COMPANY LTD. SILVER PLAZA, INDIRA GANDHI ROAD, KOZHIKODE
|
March 23, 2016 |
K.P. BASHEER Vs. KOTTAYAM MUNICIPALITY
|
June 9, 2016 |
K.P. HAMSA AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 7, 2016 |
K.P. SOBHANA Vs. STATE OF KERALA AND ORS.
|
February 29, 2016 |
K.P. SREEDEVI Vs. C.P. JAVED AND ORS.
|
March 11, 2016 |
K.P.GOPALAN NAYAR Vs. KOTTAYAM MUNICIPALITY
|
June 13, 2016 |
K.P.MADHU Vs. V.S.NAWAS
|
June 6, 2016 |
K.P.SELVARAJ Vs. THE DISTRICT COLLECTOR
|
May 26, 2016 |
K.PRABHAKARAN Vs. STATE OF KERALA
|
December 15, 2016 |
K.PRASAD Vs. THE AIRPORTS AUTHORITY OF INDIA
|
April 6, 2016 |
K.R. BEETHA Vs. STATE OF KERALA
|
July 14, 2016 |
K.R. SURESHKUMAR, PROPRIETOR, M/S. KALLADA TOURS & TRAVELS, S/O. LATE RAMAKRISHNAN, NO.14, HOSUR MAIN ROAD, MADIWALA, BANGALORE Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE DEPARTMENT, NORTH BLOCK, SECRETARIAT, THIRUVANANTHAPURAM
|
December 21, 2016 |
K.R.RADHA Vs. STATE OF KERALA
|
July 20, 2016 |
K.S. BALACHANDRAN Vs. STATE OF KERALA AND ORS.
|
March 16, 2016 |
K.S.ASOK Vs. STATE OF KERALA
|
July 19, 2016 |
K.S.BALASUBRAMANIAN Vs. BIJU KOCHUPAUL
|
June 30, 2016 |
K.S.SUNIL Vs. SHERLY
|
August 18, 2016 |
K.SATHYAN Vs. INSPECTOR OF POSTS PUNLAUR SUB DIVISION
|
June 30, 2016 |
K.SODARAN Vs. STATE OF KERALA
|
March 14, 2016 |
K.SOMARAJAN Vs. KERALA STATE ELECTRICITY BOARD
|
July 20, 2016 |
K.T. MURALEEDHARAN Vs. GURUVAYUR DEVASWOM AND ORS.
|
February 26, 2016 |
K.T.BEERAN KUTTY Vs. KERALA STATE WAKF BOARD
|
June 1, 2016 |
K.V. SARADA Vs. THE SPECIAL TAHASILDAR, THALASSERY
|
February 24, 2016 |
K.V.KUNHAMINA Vs. K.T.ABOOBACKER HAJI
|
April 8, 2016 |
K.V.SADANANDAN Vs. THE DISTRICT COLLECTOR, THRISSUR AND ORS.
|
April 6, 2016 |
K.V.THOMAS Vs. THE COMMISSIONER OF POLICE KOCHI
|
July 4, 2016 |
K.VIJAYAKUMAR,S/O. T.K.KRISHNA PANICKER Vs. STATE
|
January 8, 2016 |
KABEER Vs. MADHAVAN
|
May 3, 2016 |
KADUKUTTY SERVICE CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
|
July 15, 2016 |
KAIPARATH ACHUTHAN, S/O. CHATHU, AGED 63 YEARS, NO OCCUPATION, RESIDING AT KALLYANI SADAN, PERUMTHATTIL DESOM, ERANCHOLI AMSOM, THALASSERY TALUK, KANNUR DISTRICT Vs. KAIPRATH KUMARAN, S/O.CHATHU, AGED 64 YEARS, NO OCCUPATION, RESIDING AT PERUNTHATTIL DESOM, ERANCHOLI AMSOM, THALASSERY TALUK. (DIED)
|
November 7, 2016 |
KAIPUZHA COCONUT PRODUCER COMPANY LTD. Vs. SUB INSPECTOR OF POLICE, SASTHAMKOTTA
|
November 18, 2016 |
KAITHAVALAPPIL THAMASIKKUM RAMANI Vs. MALATHI ALIAS AMMU
|
May 19, 2016 |
KAKKOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF INCOME TAX (INTELLIGENCE)
|
February 2, 2016 |
KALASAKKARATHI PARU AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
|
February 9, 2016 |
KALI AMMAL Vs. VALLIYAMMAL
|
October 20, 2016 |
KALLIYANIKUTTY D/O. CHAMAKKALA KUMARIPPILLY KAMALAKSHY AMMA ANNANADU DESOM, KALLUR, VADAKKUMMURI VILLAGE MUKUNDAPURAM TALUK Vs. NARAYANAN, S/O. VANNADIYIL RAMAPOTHUVAL PALLIKKAL DESOM, PALLIKKAL VILLAGE, KANNUR TALUK
|
November 17, 2016 |
KALPETTA CO-OPERATIVE URBAN SOCIETY LTD. Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
August 9, 2016 |
KALYANI Vs. KERALA STATE
|
August 26, 2016 |
KANAKKATHERUVIL S.SARASWATHI Vs. OTTAKANDAM KUNIYIL BALAN
|
March 4, 2016 |
KANHANGAD MUNICIPALITY Vs. AMINA AND ORS.
|
January 6, 2016 |
KANHANGAD MUNICIPALITY Vs. KHADEEJA
|
January 6, 2016 |
KANJIRAMKULAM SERVICE CO-OPERATIVE BANK LTD. Vs. LALLY VARGHESE
|
February 19, 2016 |
KANJIRAPPILLY AMUSEMENT PARK AND HOTELS PVT. LTD. Vs. UNION OF INDIA AND ORS.
|
March 22, 2016 |
KANNUR FIRE WORKS DEALERS ASSOCIATION Vs. THE CHIEF CONTROLLER OF EXPLOSIVES
|
August 18, 2016 |
KANTARARU MOHANARU Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
|
January 14, 2016 |
KARTHIKEYAN Vs. STATE OF KERALA
|
December 13, 2016 |
KARUPPAN Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
March 11, 2016 |
KASARAGOD CO-OPERATIVE EDUCATIONAL SOCIETY LTD , MUNNAD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), THIRUVANANTHA-PURAM AND OTHERS
|
February 23, 2016 |
KASARAGOD DISTRICT CO-OPERATIVE BANK LTD. Vs. RADHA K.A. AND ORS.
|
January 8, 2016 |
KAVITHA G. PILLAI Vs. JOINT DIRECTOR
|
November 3, 2016 |
KELUKUTTY P.M. AND ORS. Vs. YOUNG MENS CHRISTIAN ASSOCIATION AND ORS.
|
January 19, 2016 |
KELUKUTTY P.M. AND ORS. Vs. YOUNG MENS CHRISTIAN ASSOCIATION AND ORS.
|
February 11, 2016 |
KENTON LEISURE SERVICES PVT. LTD. Vs. STATE OF KERALA
|
November 2, 2016 |
KERALA CERAMICS LTD Vs. ABDUL MAJEED
|
September 9, 2016 |
KERALA CHEMICALS & PROTEINS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 26, 2016 |
KERALA CIVIL JUDICIAL STAFF ORGANIZATION Vs. STATE OF KERALA
|
December 20, 2016 |
KERALA CLASSIFIED HOTELS AND RESORTS ASSOCIATION Vs. UNION OF INDIA
|
October 31, 2016 |
KERALA FINANCIAL CORPORATION Vs. STATE OF KERALA
|
July 29, 2016 |
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION Vs. THE STATE OF KERALA AND ORS.
|
April 26, 2016 |
KERALA POLICE ASSOCIATION Vs. STATE OF KERALA; STATE POLICE CHIEF POLICE HEADQUARTERS
|
August 16, 2016 |
KERALA POLICE ASSOCIATION Vs. STATE OF KERALA
|
August 8, 2016 |
KERALA PUBLIC SERVICE COMMISSION Vs. E. DINESHAN AND OTHERS
|
January 6, 2016 |
KERALA PUBLIC SERVICE COMMISSION Vs. BAIJU S.
|
April 8, 2016 |
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. JEEJA C.V. AND ORS.
|
March 10, 2016 |
KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION Vs. STATE OF KERALA
|
September 9, 2016 |
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. INTELLIGENCE OFFICER (IB), DEPARTMENT OF COMMERCIAL TAXES AND ORS.
|
July 12, 2016 |
KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
|
December 20, 2016 |
KERALA STATE BAMBOO CORPORATION LTD Vs. P.K. RAMESAN NAIR
|
December 8, 2016 |
KERALA STATE BEVERAGES (M&M) CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
June 27, 2016 |
KERALA STATE BEVERAGES (M&M) CORPORATION LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
August 29, 2016 |
KERALA STATE ELECTRICITY BOARD Vs. PRECOT MERIDIAN
|
July 14, 2016 |
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
December 16, 2016 |
KERALA STATE RUBBER CORPORATION LTD Vs. C.P.PRAMOD
|
March 16, 2016 |
KERALA STATE WAKF BOARD Vs. RAJESH
|
March 17, 2016 |
KERALA VENTURE CAPITAL FUNDS (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
February 23, 2016 |
KERALA WATER AUTHORITY Vs. SIJU MATHEW
|
March 31, 2016 |
KERALA WATER AUTHORITY Vs. INDUCHOODAN
|
March 31, 2016 |
KERALA WATER AUTHORITY Vs. SANKARANKUTTY
|
October 27, 2016 |
KHADEEJA Vs. RAMSHAD K.K.
|
January 25, 2016 |
KHADEEJA AND ORS. Vs. RUSHDI AND ORS.
|
June 7, 2016 |
KHADEEJA BANU Vs. SUB INSPECTOR OF POLICE KASARAGOD
|
October 27, 2016 |
KISHIN S. LOUNGANI Vs. UNION OF INDIA
|
December 19, 2016 |
KMCT COLLEGE OF ENGINEERING Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
|
August 3, 2016 |
KOCHI REFINERIES LIMITED Vs. REVA ENVIRO SYSTEMS (P) LTD.
|
February 1, 2016 |
KOCHU MADHAVAN NAIR Vs. STATE OF KERALA AND ORS.
|
February 9, 2016 |
KODAKKAL SHAHANAS Vs. KYTHAL THAYYIL SHAHIDA
|
November 10, 2016 |
KOLARA SEKHARAN NAIR Vs. JANU AMMA
|
December 1, 2016 |
KOLATHUR VANITHA COMMUNITY DEVELOPMENT SOCIETY Vs. STATE OF KERALA
|
July 11, 2016 |
KOLATTERI PURUSHOTHAMAN Vs. P. B. MOHAN KUMAR
|
December 7, 2016 |
KOLLAM CABLE PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
July 5, 2016 |
KOLUTHARA EXPORTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
January 11, 2016 |
KOMALAVALLY Vs. UNION OF INDIA
|
November 22, 2016 |
KOSHY G. Vs. STATE OF KERALA
|
March 3, 2016 |
KOSHY, T. Vs. BAR COUNCIL OF KERALA AND OTHERS
|
November 30, 2016 |
KOTTAKKAL WOOD COMPLEX Vs. DEPUTY COMMISSIONER OF INCOME
|
July 4, 2016 |
KOTTAYAM INSTITUTE OF TECHNOLOGY & SCIENCE Vs. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
|
August 30, 2016 |
KOTTAYATH THEKKEKOVILAKATH SREE RANJINI AMMA RAJA Vs. P. PADMINI KETTILAMMA
|
July 29, 2016 |
KOTTU @ MADHAVI Vs. STATE-REPRESENTED BY PUBLIC PROSECUTOR
|
June 24, 2016 |
KRISHNA RAJ Vs. THRISSUR CORPORATION AND ORS.
|
March 30, 2016 |
KRISHNAMENON, S/O ILLATHUPARAMBIL PARAMESWARA MENON, KAITHARAM KARA, KOTTUVALLY VILLAGE, PARAVUR TALUK Vs. PRADEEP KUMAR, S/O MANGATTU VEETTIL PARAMESWARAN NAIR, KAITHARAM KARA, KOTTUVALLY VILLAGE, PARAVUR TALUK
|
December 2, 2016 |
KRISHNAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KASARAGOD AND ORS.
|
July 15, 2016 |
KRISHNANKUTTY Vs. THE OFFICER COMMANDING
|
August 5, 2016 |
KRISHNANKUTTY PILLAI Vs. STATE OF KERALA
|
November 14, 2016 |
KRISHNAVENI E.K. Vs. ANIL C. JAYAN
|
July 8, 2016 |
KRISHNENDU P K Vs. STATE OF KERALA; KUMARAKAM GRAMA PANCHAYAT; DISTRICT COLLECTOR; LOCAL LEVEL MONITORING COMMITTEE; PRINCIPAL AGRICULTURAL OFFICER; REVENUE DIVISIONAL OFFICER; RAKINDO DEVELOPERS (P) LTD ; 4A CONSTRUCTION; STATE AGRICULTURAL ENGINEER TENDER INVITING AUTHORI
|
September 8, 2016 |
KSCC LTD. Vs. STATE OF KERALA AND OTHERS
|
March 14, 2016 |
KUM SANJANA SUNNY Vs. ADMISSION SUPERVISORY COMMITEE; KERALA UNVERSITY OF HEALTH SCIENCES MEDICAL COLLEGE; PRINCIPAL MALABAR MEDICAL COLLEGE & RESEARCH CENTRE
|
September 9, 2016 |
KUMAR @ KELAN KUMAR Vs. STATE OF KERALA
|
August 12, 2016 |
KUMMILI VEETTIL PRADEEP S/O. NARAYANAN, KARIMARAKKAD, ARIYALLOOR, TIRURANGADI. BY ADV. SRI.E.NARAYANAN Vs. K.P SWAMIKUTTY S/O. APPUTTY, KATTUPARAMBATH, PANNIYANKARA, THIRUVANNUR NADA P.O., KOZHIKODE
|
December 19, 2016 |
KUNHIMARAKKAR Vs. KAVAKIBUL ISLAM SANGAM AND HAYATHUL ISLAM SECONDARY MADRASSA
|
October 18, 2016 |
KUNHIMUHAMMED AND OTHERS Vs. PALAKKOTTU ISSATHUL ISLAM SANGAM, VANDOOR AND OTHERS
|
June 17, 2016 |
KUNHU ALIAS MOOTHEDATHU DEVASSYA Vs. STATE OF KERALA
|
March 14, 2016 |
KUNJALAVI CHELLAMMA Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING & GEOLOGY
|
August 17, 2016 |
KUNJELIYAMMA KURYAN AND ANOTHER Vs. STATE OF KERALA
|
November 10, 2016 |
KUNJUMOL NANDIYANATHAYIL Vs. CIRCLE INSPECTOR OF POLICE, CHAVAKKAD AND ORS.
|
March 14, 2016 |
KUNJUMOL THANKACHAN Vs. BINDU JAMES
|
March 9, 2016 |
KUNJUMON Vs. STATE OF KERALA
|
February 16, 2016 |
KUNJUMON Vs. STATE OF KERALA
|
December 7, 2016 |
KUNJUMON K. Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD
|
July 19, 2016 |
KUNUMOL Vs. SUB INSPECTOR OF POLICE AND ORS.
|
March 22, 2016 |
KURIACHAN M.M Vs. DISTRICT COLLECTOR CIVIL STATION
|
March 18, 2016 |
KURIAN JOSE, S/O. LATE E.K. JOSE, AGED 54 YEARS, EDASSERY HOUSE, ERNAKULAM VILLAGE, THRIKANAAR VATTOM DESOM, RESIDING AT EDASSERY HOUSE, JOSE VILLA, DIVINE NAGAR, SOUTH CHITTOOR, COCHIN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY REVENUE GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
|
October 24, 2016 |
KURIAN P.V. Vs. SUNNY JOHN
|
January 18, 2016 |
KURUVITHADAM ASSOCIATES PRIVATE LTD. Vs. CONTROLLING AUTHORITY
|
March 23, 2016 |
KUSUMAKUMARI Vs. THE DEPUTY SUPERINTENDENT OF POLICE
|
February 16, 2016 |
KUTTAN RAGHAVAN Vs. ITTYATHI MANIYAN @ BABU
|
September 9, 2016 |
KUTTUKKARAN TRADING VENTURES Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
June 8, 2016 |
L.MINI Vs. GIREESHKUMAR
|
September 2, 2016 |
L.S. SIBU Vs. AIR INDIA LIMITED AND ORS.
|
April 8, 2016 |
LAKSHMI Vs. STATE OF KERALA
|
November 14, 2016 |
LAKSHMI ELECTROSMELTERS (P) LTD. Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
July 25, 2016 |
LALITHABHAI AMMA Vs. THE DISTRICT GEOLOGIST
|
April 20, 2016 |
LATHA KOMALAN Vs. STATE OF KERALA
|
June 6, 2016 |
LATHA.S.NAIR Vs. STATE OF KERALA AND ANOTHERE PUBLIC PROSECUTOR
|
July 25, 2016 |
LATHEEF Vs. STATE OF KERALA
|
May 3, 2016 |
LEKHA Vs. STATE OF KERALA
|
August 12, 2016 |
LEKSHMANAN NAIR Vs. STATE OF KERALA
|
September 28, 2016 |
LEO LUKOSE Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY (CUSAT)
|
January 5, 2016 |
LIBASH Vs. AJESH, K.R. GARDENS
|
March 28, 2016 |
LIGY GEORGE A Vs. STATE OF KERALA
|
August 10, 2016 |
LIJU JOY Vs. MARY LIJU
|
July 26, 2016 |
LIJU K. Vs. STATE OF KERALA
|
August 10, 2016 |
LILLY V.A. Vs. STATE OF KERALA AND ORS.
|
March 9, 2016 |
LIYOCHAN Vs. GEORGEKUTTY
|
March 9, 2016 |
LODGE & HOTEL MAZDOOR SANGH (BMS) VIVEKANANDA ROAD, THIRUVAMBADY, THRISSUR Vs. K.K. SIDHARTHAN KOPPARA HOUSE, MANJERI, PADOOR P.O., THRISSUR
|
November 10, 2016 |
LONANKUTTY ANTONY Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, ERNAKULAM (GENERAL) AND ORS.
|
March 8, 2016 |
LOTUS PROPERTIES TRIPUNITHURA Vs. RAJEEV RAM VARMA AND ORS
|
November 18, 2016 |
LOUCY BABU, SHIJU BHAVAN, PATHIRICKAL P.O., PATHANAPURAM, KOLLAM DISTRICT Vs. DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICE PRISON HEAD QUARTERS, POOJAPPURA, THIRUVANANTHAPURAM 695 012
|
December 20, 2016 |
LPG TRANSPORTERS ASSOCIATION Vs. THE DISTRICT LABOUR OFFICER
|
September 7, 2016 |
LUCY THADIKKARAN CHACKU ALIAS CHACKU AND ORS Vs. BABY THADIKKARAN OUSEPH AND ORS
|
December 5, 2016 |
LULU INTERNATIONAL SHOPPING MALL PRIVATE LIMITED Vs. REMA GEORGE AND ORS.
|
March 2, 2016 |
M M S HIGH SCHOOL Vs. SECRETARY
|
December 5, 2016 |
M VENKATESWARY Vs. SURENDRAN M; STATE OF KERALA
|
September 6, 2016 |
M. ABDUL HAKKIM Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, CORE-2 AND ORS.
|
January 4, 2016 |
M. BALAKRISHNAN UPSA, SRUP SCHOOL, KUNISSERY, PALAKKAD Vs. DIRECTOR OF PUBLIC INSTRUCTIONS THIRUVANANTHAPURAM
|
November 11, 2016 |
M. HAMEED Vs. STATE OF KERALA AND ORS.
|
January 29, 2016 |
M. LALITHA Vs. P.A. CHERIYA HASSAN HAJI AND ORS.
|
March 31, 2016 |
M. MADHUSOODANA KURUP Vs. THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
August 18, 2016 |
M. MANIKANDAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE GURUVAYUR
|
October 17, 2016 |
M. RADHAKRISHNAN Vs. SURABHI PUBLICATIONS AND ORS.
|
July 4, 2016 |
M. RAMACHANDRAN Vs. STATE OF KERALA AND ORS.
|
February 22, 2016 |
M. SENTHIL KALIDAS Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
February 16, 2016 |
M.A. JOSE Vs. VADAVUKODU PUTHENCRUZ GRAMA PANCHAYATH
|
June 17, 2016 |
M.A. SAITHU Vs. KERALA STATE POLLUTION CONTROL BOARD AND ORS.
|
February 16, 2016 |
M.A.VARGHESE Vs. MOHANAN
|
February 19, 2016 |
M.D. GEORGE Vs. DISTRICT COLLECTOR, THRISSUR AND ORS.
|
March 8, 2016 |
M.D.AJIKUMAR Vs. THE PARUR WEST CO-OPERATIVE BANK LTD
|
July 27, 2016 |
M.I.GEORGE Vs. KANNAN DEVAN HILLS PLANTATION COMPANY LIMITED
|
July 8, 2016 |
M.I.VARGHESE Vs. KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD.
|
December 2, 2016 |
M.K. ASOKAN Vs. COCHIN PORT TRUST AND ORS.
|
April 4, 2016 |
M.K. JOSE Vs. THE STATE OF KERALA
|
August 25, 2016 |
M.K.VENUGOPALAN Vs. THE KERALA STATE ELECTRICITY BOARD
|
August 29, 2016 |
M.KRISHNAN Vs. EDAKODE SERVICE CO-OPERATIVE BANK LTD.
|
July 13, 2016 |
M.M. HASSAN Vs. STATE OF KERALA AND ORS.
|
April 8, 2016 |
M.M. JOSEPH Vs. VENKATA RAO M. AND ORS.
|
February 17, 2016 |
M.M. RAMACHANDRAN Vs. SOUTH INDIAN BANK LTD.
|
July 25, 2016 |
M.N.CHELLAPPAN PILLAI Vs. STATE OF KERALA
|
August 4, 2016 |
M.P. GOPALAKRISHNAN Vs. M/S.GRASOM INDUSTRIES LTD.
|
August 12, 2016 |
M.P. SHAHUL HAMEED Vs. STATE OF KERALA
|
May 10, 2016 |
M.P.KASIM @ KASMI Vs. N.P.HARIS,S/O.MOIDEEN BAVA
|
February 26, 2016 |
M.P.MUSTHAFFA Vs. STATE- DEPUTY SUPERINTENDENT OF POLICE
|
June 13, 2016 |
M.RAMAKRISHNA PILLAI Vs. REGIONAL DIRECTOR, E.S.I. CORPORATION
|
April 5, 2016 |
M.SINDHU Vs. THE CHIEF MANAGER,PUNJAB NATIONAL BANK
|
June 18, 2016 |
M.SREEKUMAR Vs. NIJEESH K.K.
|
December 7, 2016 |
M.T. JOSEPH, AGED 58 YEARS, S/O. THOMAS, MUNDIANKEL, KORONTHIRI AMSOM, KOODATHAI DESOM, VENAPPARA POST, THAMARASSERY TALUK, KOZHIKODE DISTRICT Vs. MUKKOM MUNICIPALITY (ERSTWHILE MUKKAM GRAMA PANCHAYATH), MUKKOM, KOZHIKODE DISTRICT
|
November 10, 2016 |
M.UNNIKRISHNAN Vs. STATE OF KERALA
|
July 25, 2016 |
M/S CAFCO FREIGHT SYSTEMS PVT.LTD Vs. THE COMMISSIONER OF CUSTOMS
|
June 1, 2016 |
M/S GULF OIL LUBRICANTS INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 25, 2016 |
M/S SADIQ BROTHERS MARINE WORKS Vs. COMMISSIONER OF CUSTOMS
|
May 31, 2016 |
M/S SEPACK INDIA PVT. LTD. Vs. CONTROLLER OF LEGAL METROLOGY AND OTHERS.
|
December 14, 2016 |
M/S SIMLA HOTEL, KANJANI,THRISSUR DISTRICT, REPRESENTED BY ITS MANAGING PARTNER, B.R. JACOB, AGED 57 YEARS, S/O. B.K. RAPPAI (LATE) Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
|
November 17, 2016 |
M/S. ALUMINIUM INDUSTRIES LIMITED Vs. COMMISSIONER OF CUSTOMS,CUSTOMS HOUSE
|
February 17, 2016 |
M/S. ARTSPEC INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER (WC)
|
August 26, 2016 |
M/S. FEDERAL HOUSE CONSTRUCTION CO-OPERATIVE SOCIETY LTD. Vs. THE COMMERCIAL TAX OFFICER (WORKS CONTRACT)
|
June 6, 2016 |
M/S. HEXA TECH DEVELOPERS PVT. LTD. Vs. STATE OF KERALA
|
June 9, 2016 |
M/S. JEWEL HOMES (P) LTD. Vs. ASSISTANT ENGINEER ELECTRICITY SECTION
|
July 25, 2016 |
M/S. KAIRALI AYURVEDIC HEALTH RESORT PRIVATE LIMITED Vs. THE COMMERCIAL TAX OFFICER (LUXURY TAX), DEPARTMENT OF COMMERCIAL TAXES
|
June 16, 2016 |
M/S. KASMISONS BUILDERS PVT. LTD. Vs. ASSISTANT COMMISSIONER, SERVICE TAX DIVISION CENTRAL EXCISE BHAVAN
|
February 22, 2016 |
M/S. KERALA FEEDS LIMITED, KALLETTUMKARA Vs. PARUMALA TRANSPORT
|
December 8, 2016 |
M/S. LOTUS PROPERTIES, MANGAYIL LANE, PETTAH, REP. BY MANAGING PARTNER, M.D. JAYANTHAN NAMBOOTHIRIPAD, AGED 54 YEARS, S/O. LATE DAMODARAN NAMBOOTHIRIPAD, D1, SRI. HARI APARTMENTS, IN FORT, TRIPUNITHURA Vs. RAJEEV RAM VARMA, S/O. LATE SREEJAYADEVI, SREEDEVI NIVAS, LAYAM ROAD, TRIPUNITHURA
|
November 18, 2016 |
M/S. MUTHOOT FINANCE LIMITED Vs. UNION OF INDIA
|
July 14, 2016 |
M/S. NITTA GELATINE INDIA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 26, 2016 |
M/S. PALAKKAD DIST. CO-OPERATIVE BANK LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
December 7, 2016 |
M/S. PARLE AGRO PVT. LTD. Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
|
July 25, 2016 |
M/S. POOMKUDY AUTO SERVICE (P) LTD. XXXII/1134, PREETHI BUILDING, KOCHI 25, REPRESENTED BY ITS MANAGING DIRECTOR JOHN A POOMKUDY, AGED 66 YEARS, RESIDING AT XII/1, LINK HEIGHTS, PANAMPILLY NAGAR, KOCHI 36 Vs. PARSHANTH RAGHUVARAN, AGED 40 YEARS, S/O M.K. RAGHUVARAN, RESIDING AT PREETHI, PALARIVATTOM, KOCHI
|
December 19, 2016 |
M/S. PRIMA INDUSTRIES LIMITED Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT) SPECIAL CIRCLE, DEPARTMENT OF COMMERCIAL TAXES
|
June 29, 2016 |
M/S. R.R.CASHEW EXPORTS, KADAPPAKKADA Vs. THE PROVIDENT FUND COMMISSIONER
|
February 8, 2016 |
M/S. SILVER LINE VILLAS & APARTMENTS PVT. LTD. Vs. STATE OF KERALA
|
December 21, 2016 |
M/S. SKYLINE BUILDERS Vs. THE COMMISSIONER OF INCOME TAX, KOCHI
|
August 26, 2016 |
M/S. SREE VINAYAKA PAPER PRODUCTS Vs. THE AUTHORIZED OFFICER,INDIAN OVERSEAS BANK, ULLOOR BRANCH
|
December 2, 2016 |
M/S. TRAVANCORE DIAGNOSTICS (P) LTD., KAILAS ARCADE, DISTRICT HOSPITAL ROAD, KOLLAM, REPRESENTED BY ITS MANAGING DIRECTOR, I.C. CHERIAN Vs. THE ASSISTANT COMMISSIONER OF INCOME
|
October 19, 2016 |
M/S.ARCHANA MOTORS PVT. LTD. Vs. STATE OF KERALA
|
December 13, 2016 |
M/S.BANATONE FOOD INDUSTRIES Vs. COMMISSIONER OF COMMERCIAL TAXES THIRUVANANTHAPURAM
|
July 7, 2016 |
M/S.BETA CASHEWS AND ALLIED PRODUCTS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
July 11, 2016 |
M/S.DENNIS STEEL PVT. LTD. Vs. STATE BANK OF INDIA
|
June 14, 2016 |
M/S.ELECTRONIC CONTROLS AND DISCHARGE SYSTEMS PVT.LTD. Vs. THE DEPUTY DIRECTOR SUB REGIONAL OFFICE
|
June 29, 2016 |
M/S.JACOB MACHINE TOOLS Vs. STATE OF KERALA
|
March 8, 2016 |
M/S.KANNAMTHANAM & CO. Vs. STATE OF KERALA
|
July 12, 2016 |
M/S.KERALA HITECH BUILDERS P.LTD. Vs. M/S.KERALA ROADWAYS LTD.
|
July 18, 2016 |
M/S.KOTTAKKAL WOOD COMPLEX Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
July 4, 2016 |
M/S.MOOLATHARA SERVICE CO-OPERATIVE BANK Vs. THE COMMERCIAL TAX OFFICER(IB)
|
December 15, 2016 |
M/S.PAVITHRAM GAS AGENCY Vs. THE COMMERCIAL TAX OFFICER
|
July 14, 2016 |
M/S.SILKY Vs. THE STATE INFORMATION COMMISSION PUNNEN ROAD
|
February 22, 2016 |
M/S.TRIPENTA HOTELS(P)LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 8, 2016 |
MADAPPEN MUHASSIN Vs. STATE OF KERALA
|
February 10, 2016 |
MADAYI SYAMALA AND ORS. Vs. SUDHA SUNDARESWARAN AND ORS.
|
February 15, 2016 |
MADHU.C. Vs. STATE OF KERALA
|
January 15, 2016 |
MADHUSOODHANAN Vs. SUDHA
|
November 18, 2016 |
MAHALINGA BHAT Vs. BEDRADI THIRUMALESHWARA BHAT
|
September 6, 2016 |
MAHAROOF A.P. Vs. SAMEERA
|
February 8, 2016 |
MAHESH Vs. STATE OF KERALA
|
February 11, 2016 |
MAHESH DATT Vs. RAMARAJAN
|
July 12, 2016 |
MAHESH M. K. Vs. STATE
|
December 31, 2016 |
MAHESH; SUNILKUMAR @ SUNOOTY; SAJILESH V P Vs. CENTRAL BUREAU OF INVESTIGATION
|
January 19, 2016 |
MAHIN Vs. M. SHERIF
|
August 6, 2016 |
MAJOR ARCBISHOP Vs. P.A.LALAN THARAKAN
|
May 23, 2016 |
MALABAR BUILDERS INDIA PVT. LTD. Vs. REVENUE DIVISIONAL OFFICER (SUB COLLECTOR), KOZHIKODE AND ORS.
|
February 29, 2016 |
MALABAR CEMENT LTD. Vs. THE KERALA STATE SECURITY STAFF ASSOCIATION
|
August 1, 2016 |
MALABAR DEVASWOM HEREDITARY TRUSTEES WELFARE ASSOCIATION Vs. STATE OF KARELA
|
November 24, 2016 |
MALAPPURAM SPINNING MILLS EMPLOYEES UNION (CITU) Vs. MALAPPURAM SPINNING MILLS EMPLOYEES CONGRESS (INTUC)
|
June 2, 2016 |
MALLELIL INDUSTRIES (P)LTD Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
October 6, 2016 |
MAMMEN VARGHESE Vs. RAMESH G.PARRAT AND ORS.
|
June 1, 2016 |
MAMMEN VARGHESE, BRANCH MANAGER & AUTHORISED SIGNATORY OF MIND STORM (PROPRIETOR) Vs. RAMESH G. PARRAT, PARRAT NIVAS, EAST DESOM, DESOM P.O., ALUVA
|
June 1, 2016 |
MANAF. V.B. Vs. STATE OF KERALA
|
April 29, 2016 |
MANAFUDEEN Vs. STATE OF KERALA AND ORS.
|
March 22, 2016 |
MANAGER, P.M.S.A.P.T. HIGHER SECONDARY SCHOOL Vs. AUGUSTINE, M.J. AND OTHERS
|
August 9, 2016 |
MANAGER, PAVANDOOR HIGHER SECONDARY SCHOOL Vs. SADANANDAN C.M. HIGH SCHOOL ASSISTANT (SOCIAL SCIENCE)
|
September 20, 2016 |
MANAGING DIRECTOR Vs. SMT. CHANDRAKUMARI
|
July 15, 2016 |
MANAGING DIRECTOR, K.S.R.T.C (KARNATAKA) Vs. SULAIKHA
|
April 1, 2016 |
MANAGING DIRECTOR, KSRTC AND ORS. Vs. P.S. SATYAN AND ORS.
|
January 5, 2016 |
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE Vs. K.G. VISWANATHAN AND ORS.
|
April 7, 2016 |
MANAGING DIRECTOR,ERNAKULAM REGIONAL COOPERATIVE MILK PRODUCERS UNION LTD Vs. STATE OF KERALA
|
May 24, 2016 |
MANAKKAL NADAKUMAR, S/O. LATE NARAYANA VARRIER, AGED 56 YEARS, TEACHER, RESIDING AT NAVASAMEDAM, EAST NADA, PAYYANNUR SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR Vs. M. SUBRAMANYAN, S/O. LATE LAKSHMIKUTTY VARASSYAR, AGED 74 YEARS, SCHOOL MANAGER, RESIDING AT EAST NADA, PAYYANNUR, SUBRAMANYA SWAMY TEMPLE, PAYYANNUR AMSOM DESOM, P.O. PAYYANNUR, PIN
|
October 20, 2016 |
MANEESH Vs. HARIKRISHNAN
|
December 15, 2016 |
MANEESH P.S. Vs. RAHNA RAHIMAN
|
January 21, 2016 |
MANGA LAKSHMI Vs. K.BASANTH KUMAR
|
March 17, 2016 |
MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES FUND ORGANISATION AND ORS.
|
October 17, 2016 |
MANI AND ORS. Vs. JOBY JOHN AND ORS.
|
January 19, 2016 |
MANI C. KAPPAN Vs. K.M. MANI & ORS.
|
December 5, 2016 |
MANIKANTAN @ MANI Vs. STATE OF KERALA
|
November 18, 2016 |
MANIKUTTAN B. Vs. THE KERALA STATE PUBLIC SERVICE COMMISSION
|
August 19, 2016 |
MANIYAN Vs. STATE OF KERALA
|
February 8, 2016 |
MANIYAN @ RAMACHANDRAN Vs. STATE OF KERALA
|
April 5, 2016 |
MANJU K.S. AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 4, 2016 |
MANJU PADAYATTI Vs. MIDHUN JOSE
|
April 19, 2016 |
MANJU RADHAKRISHNAN Vs. THE SECRETARY, SANTHANPARA GRAMA PANCHAYAT
|
April 7, 2016 |
MANJU S. PILLAI Vs. STATE OF KERALA AND ORS.
|
March 9, 2016 |
MANOHARAN Vs. SHAJI
|
July 1, 2016 |
MANOJ KUMAR Vs. STATE OF KERALA
|
December 17, 2016 |
MANOJ M Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY; PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT; KERALA SOCIAL SECURITY MISSION, REPRESENTED BY ITS EXECUTIVE DIRECTOR; KERALA MEDICAL SERVICES CORPORATION LTD UNION OF INDIA, REPRESENTED BY
|
September 22, 2016 |
MANSOOR Vs. STATE OF KERALA
|
July 8, 2016 |
MANSUR ILAHI Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
|
July 18, 2016 |
MANU ANAND Vs. STATE OF KERALA
|
March 29, 2016 |
MANUEL VIVERA Vs. THE UNION OF ANGLO INDIAN ASSOCIATIONS AND ORS.
|
February 1, 2016 |
MAR DR. SEBASTIAN THEKKETHECHERIL Vs. STATE OF KERALA
|
December 7, 2016 |
MARGRET D. CRUZ Vs. UNION OF INDIA AND ORS.
|
February 3, 2016 |
MARIAMMA JAMES W/O.LATE JAMES JOSEPH, MUKKADA HOUSE, HOUSING COLONY 77, CHALAKKUDY KARA, CHALAKKUDY EAST VILLAGE, THRISSUR DISTRICT Vs. ALPHONES ANTONY S/O. ANTONY KURIAN, ARUPARAYIL HOUSE, CHANGANACHERRY P.O., KOTTAYAM DISTRICT
|
July 8, 2016 |
MARIAMMA THOMAS Vs. S.M. VDAYANAND
|
December 17, 2016 |
MARINE FINS Vs. UNION OF INDIA AND ORS.
|
March 9, 2016 |
MARIYAPPAN Vs. STATE OF KERALA
|
April 1, 2016 |
MARTTASS Vs. STATE OF KERALA
|
September 5, 2016 |
MARY MARGARET.R Vs. STATE OF KERALA
|
July 4, 2016 |
MATHACHAN, S/O. MATHEW Vs. STATE OF KERALA
|
March 10, 2016 |
MATHEW Vs. STATE OF KERALA
|
September 6, 2016 |
MATHEW Vs. STATE OF KERALA
|
August 11, 2016 |
MATHEW Vs. RAJAN
|
January 20, 2016 |
MATHEW K. CHERIAN Vs. STATE OF KERALA
|
September 22, 2016 |
MATHEWS J. NEDUMPARA Vs. SIVANKUTTY
|
March 11, 2016 |
MATHIAS Vs. STATE
|
February 23, 2016 |
MATHRUBHOOMI PRINTING AND PUBLISIHING COMPANY LTD. AND OTHERS Vs. SUDHEESH K. AND OTHERS
|
April 7, 2016 |
MATTATHIL THOMAS @ CHALAKKUDI THOMAS Vs. S.I. OF POLICE
|
March 23, 2016 |
MAVILA SATHI W/O SURENDRAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
|
November 4, 2016 |
MAYA RAJEEV Vs. COMMERCIAL TAX OFFICER
|
June 23, 2016 |
MAYILVAHANAM FUNDS (P) LTD. Vs. SHEENA, P. AND OTHERS
|
September 28, 2016 |
MEENA R. Vs. THE MANAGER B.R.M.H SCHOOL, ELAVATTOM P.O.
|
August 10, 2016 |
MEENAKSHI AMMAL Vs. S. VIJAYALEKSHMI
|
August 16, 2016 |
MEENAKSHI SUBRAMANIYA IYER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND ORS.
|
January 28, 2016 |
MEENAKSHIKUTTY Vs. NIRMALA
|
April 19, 2016 |
MEENAKSHY AMMA Vs. STATE BANK OF MYSORE
|
November 2, 2016 |
MEENASSERI RAVUNNIKUTTY NAIR, AGED 74 YEARS, S/O AMMU AMMA, PENSIONER, MENASSERI HOUSE, PERUMANNA VILLAGE, CLARI POST, MALAPPURAM DISTRICT Vs. THE REVENUE DIVISIONAL OFFICER, REVENUE DIVISIONAL OFFICE, TIRUR TALUK, TIRUR, MALAPPURAM DISTRICT
|
October 3, 2016 |
MEETHAL MOHAMMED KUNHI AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 16, 2016 |
MEGHA MOHAN Vs. V.A. RAKESH
|
April 7, 2016 |
MEHROOF MANALODY, S/O. LATE ABOOBACKER HAJI, AGED 44 YEARS, SHAKEELA MANZIL, KINASSERY PO, POKKUNNU, VALAYANAD AMSOM AND DESOM, KOZHIKODE TALUK AND DISTRICT, CHAIRMAN AND M.D., M/S. GLOSOFT TECHNOLOGIES PRIVATE LIMITED, INDUS AVENUE, KALLAI Vs. V.P. ABDUL KAREEM, S/O ABOO, AGED 55 YEARS, RESIDING AT PLOT NO.4, TAMARIND NEST APARTMENT, CHEROOTY NAGAR, HOUSING COLONY, KALATHIKUNNU AMSOM AND DESOM, KOZHIKODE TALUK AND DISTRICT
|
September 8, 2016 |
MELOOR SERVICE CO Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE, NEW DELHI
|
December 19, 2016 |
MERY AUGUSTY Vs. JUNAID.R.K.
|
August 9, 2016 |
MIJO THARAMEL GEORGE Vs. JEENA THOMAS
|
March 31, 2016 |
MINIMOL M.T. Vs. STATE OF KERALA
|
August 5, 2016 |
MINU ANTONY Vs. STATE OF KERALA
|
July 14, 2016 |
MIRSHAD C.K. S/O. ABOOBACKER, RESIDING AT CHARALIKUNNATH HOUSE P.O VALLIPUZHA, VIA AREEKODE, MALAPPURAM Vs. BABU MATHEW S/O. MATHEW, RESIDING AT NO.71/1, PANTHARAPALAYA, NEAR OLD CHECK, P.O MYSORE ROAD, BANGALORE 560 007
|
January 12, 2016 |
MISS. SINDHU VARGHESE, AGED 24 YEARS, D/O.MATHAI VARGHESE ARETTOLIL, VINOD BHAVAN, KIZHAKKUMKARA MONVILA, KULATHOOR P.O., THIRUVANANTHAPURAM Vs. THE REGIONAL PASSPORT OFFICER, PASSPORT OFFICE, PETTAH, THIRUVANANTHAPURAM
|
December 14, 2016 |
MITHUN SUBRAMANIAN Vs. NIDHISH ELDO JOSEPH
|
September 8, 2016 |
MOHAMMED ASHRAF Vs. STATE OF KERALA
|
May 18, 2016 |
MOHAMMED NIYAS Vs. INCOME TAX COMMISSIONER; INCOME TAX OFFICER, CENTRAL CIRCLE INCOME TAX OFFICE; INCOME TAX RECOVERY OFFICER; AMARAVATHY SOMA SUNDARAM; HIND SHERIF; ZAVAD SHERIEF; ANFAZ SHERIEF; FOUSIA ARSHAD
|
August 11, 2016 |
MOHAMMED PARERI Vs. STATE OF KERALA
|
July 14, 2016 |
MOHAMMED SALEEM Vs. THE STATE OF KERALA
|
October 3, 2016 |
MOHAMMED, S/O. KADEKKAR ABDUL RAHIMAN Vs. STATE OF KERALA
|
May 23, 2016 |
MOHANA Vs. UNIVERSITY OF CAULICUT
|
November 25, 2016 |
MOHANAKRISHNAN C Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY
|
December 15, 2016 |
MOHANAN Vs. THE STATE OF KERALA
|
March 15, 2016 |
MOHANAN M E Vs. UNIVERSITY OF CALICUT THENHIPALAM
|
November 25, 2016 |
MOHANAN M.E Vs. THE UNIVERSITY OF CALICUT
|
May 23, 2016 |
MOHANDAS C.C. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
April 8, 2016 |
MOHANDAS K.B. Vs. SYAMALA
|
August 1, 2016 |
MOHANKUMAR Vs. KUNIYEL IBRAHIM
|
November 16, 2016 |
MOIDU Vs. NARAYANAN
|
December 19, 2016 |
MOIDUS MEDICARE PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX (APPEALS)-I
|
September 7, 2016 |
MOIDUTTY MASTER Vs. THE STATE OF KERALA
|
February 29, 2016 |
MOITHEENKUTTY NAHA Vs. THE LOCAL LEVEL MONITORING COMMITTEE
|
April 19, 2016 |
MONCY Vs. PRADEEP
|
May 3, 2016 |
MOOKEN DEVASSY (THEVARA) & CO PERUMANNOR JUNCTION, THEVARA Vs. COMMERCIAL TAX OFFICER FOURTH CIRCLE
|
July 12, 2016 |
MOOZHIKKAL ABOOBACKER Vs. THE SUPERINTENDENT OF POLICE
|
August 9, 2016 |
MR. AYOLI ABDULLA Vs. M/S. MEEZAN REALTORS PVT. LTD.
|
June 17, 2016 |
MR. BALARAMAN ARIPARAMBIL Vs. THE DIRECTORATE GENERAL OF SHIPPING
|
June 30, 2016 |
MR.JABBAR RAYAMMARAKKAR VEETIL ARATH Vs. UNION OF INDIA
|
August 3, 2016 |
MRS. ANNE THOMAS SKYLINE CITADEL Vs. STATE OF KERALA
|
June 27, 2016 |
MRS.SOBHA GEORGE ADOLFUS Vs. STATE OF KERALA
|
June 10, 2016 |
MS. X Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT, HEALTH, THIRUVANANTHAPURAM, PIN
|
November 7, 2016 |
MUHAMMED ASHIQUE C.S Vs. STATE OF KERALA
|
July 19, 2016 |
MUHAMMED FAISAL Vs. STATE
|
May 17, 2016 |
MUHAMMED HAJI Vs. MUHAMMEDKUTTY
|
September 6, 2016 |
MUHAMMED HASHIM Vs. STATE OF KERALA
|
July 14, 2016 |
MUHAMMED JAMSHID K. Vs. MUHAMMED JABIR K.
|
June 2, 2016 |
MUHAMMED K.B Vs. T.V.ACHUMMA
|
February 4, 2016 |
MUHAMMED M.N. @NARIKKAMATTAM MACKAR MUHAMMED Vs. THE INTELLIGENCE INSPECTOR,DEPARTMENT OF COMMERCIAL TAXES
|
October 26, 2016 |
MUHAMMED SHAFEEQ Vs. TALI DEVASWOM
|
November 25, 2016 |
MUHAMMED SHAN R. Vs. DISTRICT POLICE CHIEF
|
July 13, 2016 |
MUHAMMED SHERIEFF K.S. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
March 21, 2016 |
MUHAMMED SIYAD P.A. AND ORS. Vs. SREEJITH APPU AND ORS.
|
February 15, 2016 |
MUHAMMED SUFIYAN Vs. STATE OF KERALA
|
June 6, 2016 |
MUHAMMEDALI Vs. THE DEPUTY COLLECTOR (LAND REFORMS)
|
September 29, 2016 |
MUJEEB Vs. KUNHALIKUTTY
|
September 1, 2016 |
MUKTHA K.N. Vs. PRASANNAN
|
February 9, 2016 |
MUKUNDAN Vs. SATHYABHAMA
|
August 11, 2016 |
MUKUNDAN Vs. STATE OF KERALA
|
April 7, 2016 |
MUKUNDAN Vs. ASHARAF
|
February 15, 2016 |
MURALEEDHARAN NAIR Vs. STATE OF KERALA
|
July 18, 2016 |
MURALI K.C Vs. THE UNITED INDIA INSURANCE CO. LTD.
|
December 5, 2016 |
MURUGAN Vs. STATE OF KERALA
|
March 11, 2016 |
MURUGAN AGENCIES Vs. STATE OF KERALA AND ORS.
|
January 14, 2016 |
MUSTHAFA Vs. STATE OF KERALA
|
January 12, 2016 |
MUTHULAKSHMI AMMAL Vs. SEETHIMARAKKARAKATH ALIKOYA WAKF
|
June 17, 2016 |
N. SHANKER REDDY, IPS, DIRECTOR GENERAL OF POLICE Vs. THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT
|
October 24, 2016 |
N. VENKATA RAM BABU Vs. STATE OF KERALA AND ORS.
|
March 18, 2016 |
N.ASHRAF Vs. THE ORIENTAL INSURANCE CO. LTD
|
December 1, 2016 |
N.CHANDRAKUMAR Vs. UNION OF INDIA
|
August 25, 2016 |
N.E. ABRAHAM, S/O. ITHAPPIRI Vs. STATE OF KERALA AND OTHERS
|
November 14, 2016 |
N.JAYA Vs. THE COMMERCIAL TAX OFFICER
|
June 7, 2016 |
N.JAYA Vs. COMMERCIAL TAX OFFICER
|
June 22, 2016 |
N.K. HARIDAS Vs. HIGH COURT OF KERALA
|
August 25, 2016 |
N.K. VISWANATHAN NAIR Vs. STATE OF KERALA AND ORS.
|
March 3, 2016 |
N.M. ANTONY ST. ANTONYS DECORATION SERVICE, NELLIKKAPRAMBU PERANDOOR ROAD, KALOOR, KOCHI Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
|
September 27, 2016 |
N.M.REMESAN Vs. PHILOMINA KAKKATTIL, W/O.SEBASTIAN KAKKATTIL
|
April 7, 2016 |
N.M.SHANOJ Vs. STATE OF KERALA
|
February 8, 2016 |
N.MURALEEDHARAN Vs. THE STATE OF KERALA
|
May 30, 2016 |
N.N. DIKSHIT Vs. SUPERINTENDENT SBI, TRIVANDRUM
|
February 29, 2016 |
N.RAJAGOPAL Vs. UNION OF INDIA
|
March 15, 2016 |
N.REJENDRAN @ RAJAN Vs. THE STATE POLICE CHIEF
|
July 8, 2016 |
N.V. MOHAMMED ALI Vs. THE POST MASTER PERINGADI POST OFFICE AND ORS.
|
April 5, 2016 |
NABEEL Vs. STATE OF KERALA
|
May 3, 2016 |
NADATHARA FARMERS SERVICE CO-OPERATIVE BANK LTD Vs. KERALA CO-OPERATIVE OMBUDSMAN KAITHAMUKKU
|
June 29, 2016 |
NAGAROOR GRAMA PANCHAYATH Vs. VIJAYAKUMAR V
|
June 21, 2016 |
NAHIF ALI@ MANU Vs. THE STATION HOUSE OFFICER
|
March 1, 2016 |
NAIR COAL SERVICES LTD. Vs. STATE OF KERALA
|
August 10, 2016 |
NAIR SERVICE SOCIETY, REPRESENTED BY ITS GENERAL SECRETARY, G. SUKUMARAN NAIR, AGED 71, S/O.GOPALAN NAIR, HEAD OFFICE, PERUMA, CHANGANASSERY Vs. UNIVERSITY GRANTS COMMISSION, REPRESENTED BY ITS MEMBER SECRETARY, UNIVERSITY GRANTS COMMISSION, NEW DELHI
|
December 16, 2016 |
NAJIMI A, AGED 39 YEARS, W/O. SHIBU, NAJIMI MANZIL, MASTHANMUKKU, KANIYAPURAM THIRUVANANTHAPURAM Vs. THE COMMISSIONER OF POLICE, THIRUVANANTHAPURAM
|
December 7, 2016 |
NAMBOOTHIRI TRUST, MOOKAMBIKA TECHNICAL CAMPUS, SCHOOL OF ARCHITECTURE, MUVATTUPUZHA, REPRESENTED BY ITS GENERAL SECRETARY, N. SIVADAS Vs. GOVERNMENT OF KERALA, REPRESENTED BY SECRETARY, HIGHER EDUCATION (G) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM, PIN 695001
|
October 18, 2016 |
NANCY THANKACHAN Vs. THE SUPERINTENDENT OF POLICE
|
August 12, 2016 |
NANDAKUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 9, 2016 |
NANU A. T. Vs. PODICHIKANDI NANU
|
December 1, 2016 |
NAPEES MOHAMMED Vs. THE SENIOR COMMANDANT,CENTRAL INDUSTRIAL SECURITY FORCE UNIT
|
June 9, 2016 |
NARAYANA MENON Vs. SUNDARIBHAI.K AND ORS.
|
June 29, 2016 |
NARAYANAN KUTTY AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCEITIES (GENERAL) AND ORS.
|
February 16, 2016 |
NARAYANANKUTTY K Vs. SECRETARY, THRISSUR CORPORATION
|
September 23, 2016 |
NARCOTICS CONTROL BUREAU Vs. AJITH E.S.
|
April 6, 2016 |
NARENDRA SINGH BISTH Vs. STATE OF KERALA
|
June 3, 2016 |
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION OF INDIA LTD Vs. STATE OF KERALA; REGISTRAR OF CO-OPERATIVE SOCIETIES; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; KERALA CO-OPERATIVE TRIBUNAL; TRIVANDRUM CO-OPERATIVE DISTRICT WHOLESALE SOCIETY LTD
|
August 1, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. FATHIMATH ZUHARA
|
March 3, 2016 |
NATIONAL INSURANCE CO. LTD. Vs. PATTU AGENCIES
|
December 19, 2016 |
NATIONAL INSURANCE CO.LTD. Vs. ANUSHA A.NAIR
|
June 29, 2016 |
NATIONAL INSURANCE COMPANY Vs. SEENATH
|
May 30, 2016 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SOPHY
|
August 11, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. RAMLA
|
July 20, 2016 |
NATIONAL INSURANCE COMPANY LTD. Vs. KASIM AND ORS.
|
February 24, 2016 |
NAZAR A.K. Vs. KERALA STATE ELECTRICITY BOARD LIMITED
|
July 27, 2016 |
NAZEER Vs. STATE OF KERALA
|
June 23, 2016 |
NAZEER@ OYOOR NAZEER Vs. SHEMEEMA
|
December 16, 2016 |
NELVAYAL NEERTHADA SAMRAKSHANA SAMITHI Vs. STATE OF KERALA
|
March 28, 2016 |
NEPTUNE READYMIX CONCRETE PVT.LTD. Vs. STATE OF KERALA
|
June 20, 2016 |
NEW INDIA ASSURANCE CO. LTD. Vs. KUSUMAM AND ORS.
|
February 1, 2016 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIJAYAN AND ORS.
|
January 14, 2016 |
NEW INDIA INSURANCE COMPANY LIMITED. DIVISIONAL OFFICE, ALUVA, REPRESENTED BY THE ADMINISTRATIVE OFFICER, REGIONAL OFFICE, KOCHI 683101 Vs. AYANA, D/O LATEASHOKAN, KARILPADICKAL HOUSE, MANNOOR, IRUPURAM VILLAGE
|
October 19, 2016 |
NEW WORLD INVESTMENT (P) LIMITED Vs. STATE OF KERALA REPRESENTED BY SECRETARY FORESTS AND WILDLIFE DEPARTMENT
|
December 21, 2016 |
NIDHIN JOSEPH Vs. STATE OF KERALA
|
December 7, 2016 |
NIJEESH K.K., UPPER DIVISION CLERK, MUNSIFFS COURT Vs. THE HIGH COURT OF KERALA, REPRESENTED BY THE REGISTRAR, (SUBORDINATE JUDICIARY), ERNAKULAM, KOCHI
|
September 29, 2016 |
NIJU PETER JOSE Vs. SHANAVAS NALAKATH AND ORS.
|
February 16, 2016 |
NIKESH KUMAR, MANAGING DIRECTOR, M.S.,INDO ASIAN NEWS CHANNELS PRIVATE LIMITED NO. 4/220, REPORTER STUDIO COMPLEX, KALAMASSERY, HMT COLONY P.O., COCHIN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF LABOUR, NEW DELHI
|
August 22, 2016 |
NIKHIL T.M, S/O MUTHU, Vs. DEPUTY EXCISE COMMISSIONER
|
September 1, 2016 |
NIKHIL T.M. Vs. THE DEPUTY EXCISE COMMISSIONER OFFICE OF THE DEPUTY EXCISE COMMISSIONER, KANNUR
|
June 17, 2016 |
NILEENA J PRABHASH Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
December 9, 2016 |
NIMMI JOHN CHACKOLA Vs. THE CHIEF COMMISSIONER OF INCOME TAX
|
August 11, 2016 |
NISAMUDEEN Vs. STATE OF KERALA
|
May 26, 2016 |
NISHA K.V Vs. STATE OF KERALA
|
July 29, 2016 |
NISHI JOSEPH Vs. SABU THOMAS
|
August 26, 2016 |
NIYAMAVEDI Vs. GOVERNMENT OF INDIA AND ORS.
|
February 25, 2016 |
NIYAS ABDUL KHAREEM Vs. UNION OF INDIA
|
June 6, 2016 |
NIZAR P.M. Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS.
|
March 21, 2016 |
NOORUDHIN Vs. STATE OF KERALA
|
May 18, 2016 |
NOUSHAD Vs. STATE OF KERALA
|
September 26, 2016 |
NOUSHAD HUSSAIN Vs. FAISAL
|
August 4, 2016 |
NOUSHAD S. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
September 5, 2016 |
NOUSHAR.P.K. Vs. STATE OF KERALA
|
June 2, 2016 |
NSS KARAYOGAM Vs. THE SUB REGISTRAR
|
July 15, 2016 |
O. RADHAKRISHNAN Vs. STATE OF KERALA
|
June 15, 2016 |
O.G. SUNIL Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
February 15, 2016 |
OCEANUS DWELLINGS (P) LTD. Vs. COMMERCIAL TAX OFFICER
|
August 9, 2016 |
OLIVE BUILDERS Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
August 30, 2016 |
OMANA Vs. THE UNION OF INDIA AND ORS.
|
February 24, 2016 |
OMASSERY SERVICE CO-OPERATIVE BANK LTD. Vs. SUB INSPECTOR OF POLICE
|
July 14, 2016 |
OOMMEN CHANDY Vs. STATE OF KERALA
|
June 24, 2016 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. VINEETHA NAIR
|
June 1, 2016 |
P B ABDUL SALAM Vs. KERALA STATE ELECTRICITY BOARD
|
July 19, 2016 |
P GOPALAKRISHNA SHENOY; DINESH KAMATH Vs. GEETHA M KAMATH @ GEETHA
|
September 20, 2016 |
P P HARIS Vs. S I OF POLICE
|
September 28, 2016 |
P P KANNAN Vs. THE KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD.
|
July 20, 2016 |
P REGHUTHAMAN Vs. STATE OF KERALA
|
July 18, 2016 |
P S PRASAD Vs. SUB INSPECTOR OF POLICE PALARIVATTOM POLICE STATION; STATE OF KERALA
|
September 20, 2016 |
P. BHARGAVI Vs. STATE OF KERALA AND ORS.
|
March 22, 2016 |
P. CHERIAN URUMIS Vs. THE LABOUR COURT, ERNAKULAM
|
September 29, 2016 |
P. DEVARAJ Vs. P. SILJA AND ORS.
|
March 8, 2016 |
P. GOPALAKRISHNAN, AGED 37 YEARS, S/O. S. PAPPU, PUZHAKKAL HOUSE, PAMPANPALLAN, KANJIKODE, PALAKKAD DISTRICT Vs. KERALA DISTILLERIES, K. PUDUR, KANJIKKODE, PALAKKAD
|
October 3, 2016 |
P. JAYARAJAN Vs. STATE, THE CENTRAL BUREAU OF INVESTIGATION SPECIAL CRIME BRANCH AND ORS.
|
February 11, 2016 |
P. KUMARAN, AGED 42 YEARS, S/O APPU, C. NELLIYADUKKAM COLONY, PANAYAL VILLAGE, HOSDURG, KASARAGOD DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM 682031
|
September 20, 2016 |
P. NANDA KUMAR Vs. KERALA AGRICULTURAL UNIVERSITY AND ORS.
|
March 17, 2016 |
P. RAGHAVAN Vs. STATE OF KERALA AND ORS.
|
February 29, 2016 |
P. RAJAGOPALAN Vs. P.C. JOSE AND ORS.
|
March 21, 2016 |
P. RAMACHANDRAN NAIR Vs. PRINCE THOMAS
|
April 8, 2016 |
P. SURESH BABU Vs. UNION OF INDIA AND ORS.
|
March 9, 2016 |
P.A. MUSTHAFA Vs. THE UNION OF INDIA
|
June 21, 2016 |
P.A. PHAISAL Vs. STATE OF KERALA AND OTHERS
|
December 16, 2016 |
P.A. SHAMSUDHEEN Vs. THE THRISSUR CORPORATION AND ORS.
|
February 15, 2016 |
P.A. VARGHESE Vs. STATE OF KERALA AND ANOTHER
|
June 7, 2016 |
P.A.RAJAMMA Vs. CORPORATION OF COCHIN
|
August 12, 2016 |
P.ABDU Vs. AUTHORIZED OFFICER, FEDERAL BANK LTD.
|
July 14, 2016 |
P.B. REGHUNATHAN NAIR Vs. DEVAKIAMMA
|
July 4, 2016 |
P.BALACHANDRAN Vs. STATE OF KERALA
|
January 13, 2016 |
P.C. AATHIKKA Vs. THE STATE OF KERALA AND ORS.
|
February 8, 2016 |
P.C. GEORGE Vs. STATE OF KERALA
|
March 4, 2016 |
P.C. GEORGE Vs. THE HONBLE SPEAKER KERALA LEGISLATIVE ASSEMBLY AND ORS.
|
March 14, 2016 |
P.C. SEBASTIAN Vs. P.C. CHACKO AND ORS.
|
March 22, 2016 |
P.C. SUPRIYA Vs. STATE OF KERALA
|
May 27, 2016 |
P.DEVANAND Vs. THOMAS VARGHESE
|
March 4, 2016 |
P.GANGADHARAN, S/O. KUNHAMBU Vs. STATE OF KERALA
|
February 11, 2016 |
P.GOPALAN Vs. STATE OF KERALA
|
February 11, 2016 |
P.I. ABRAHAM Vs. KERALA CO. OPERATIVE TRIBUNAL AND ORS.
|
October 19, 2016 |
P.J. JOSEPH Vs. STATE OF KERALA
|
October 13, 2016 |
P.JANARDHANAN @ BABU Vs. P.K.KUNHIRAMAN
|
February 25, 2016 |
P.K. VENKATASWARAN Vs. THE FERTILISERS AND CHEMICALS TRAVANCORE LTD.
|
February 26, 2016 |
P.K. VIJAYAN Vs. T.A. JAYAPRABHA
|
February 2, 2016 |
P.K.ABDUL RAHIMAN HAJI Vs. STATE OF KERALA
|
August 23, 2016 |
P.K.PRAKASAN Vs. THE SECRETARY TO GOVERNMENT,WATER RESOURCE DEPARTMENT
|
June 14, 2016 |
P.K.RAJAN, S/O. VISWANATHA MENON Vs. K.RADHAKRISHNAN, S/O.THANKAMMA
|
July 15, 2016 |
P.K.SALIM BABU Vs. THE CHIEF GENERAL MANAGER
|
February 18, 2016 |
P.M KARTHIKEYAN Vs. THE EXCISE COMMISSIONER
|
March 22, 2016 |
P.M. KELUKUTTY AND OTHERS Vs. YOUNG MENS CHRISTIAN ASSOCIATION AND OTHERS
|
February 11, 2016 |
P.M.MATHEW Vs. STATE OF KERALA
|
June 7, 2016 |
P.M.MOOSA @ PALIRANE MOOSA Vs. STATE OF KERALA
|
May 17, 2016 |
P.M.VARGHESE Vs. STATE OF KERALA
|
August 29, 2016 |
P.M.VIMODH Vs. STATE OF KERALA
|
August 22, 2016 |
P.O. JOSE Vs. THE STATE OF KERALA AND ORS.
|
April 7, 2016 |
P.O. SUKUMARAN @ KUNHUKUNHU Vs. THE S.I. OF POLICE, AMBALAVAYAL
|
January 14, 2016 |
P.P. MOHANAN Vs. STATE OF KERALA
|
July 18, 2016 |
P.R. THANKAMANI Vs. P.K. RAMACHANDRAN
|
March 9, 2016 |
P.S.JIBIN Vs. THE EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE
|
January 29, 2016 |
P.S.KRISHNAN Vs. T.M.JOY
|
February 9, 2016 |
P.SHANAVAS Vs. KANNAPARAMBIL POULOSE
|
January 13, 2016 |
P.T. SUNIL KUMAR Vs. EXCISE COMMISSIONER, COMMISSIONER OF EXCISE AND ORS.
|
January 29, 2016 |
P.V. FRANCIS, S/O. VARGHESE, AGED 53, PANDICHERRY VEETTIL, CHETHIPUZHA VILLAGE, CHANGANACHERRY TALUK Vs. P.V. VARGHESE, S/O. VARGHESE, AGED 62, PANDICHERRY HOUSE, VEROOR MURI, CHETHIPUZHA VILLAGE, CHANGANACHERRY, REP. BY POWER OF ATTORNEY, P.V. THOMAS, AGED 65, PANDICHERRY HOUSE, VEROOR, MURI, CHETHIPUZHA VILLAGE, CHANGANACHERRY
|
December 19, 2016 |
P.V. HARIDAS Vs. STATE OF KERALA
|
June 16, 2016 |
P.V. JACOB Vs. FR. K.T. PHILIP
|
July 13, 2016 |
P.V. MANOHARAN Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
February 17, 2016 |
P.V. VIJESH Vs. STATE OF KERALA
|
June 20, 2016 |
P.V.CHERIAN Vs. GEORGE BABU
|
January 20, 2016 |
PADMANABHAN Vs. STATE OF KERALA
|
November 23, 2016 |
PAHALISHA KALLIYATH Vs. STATE OF KERALA
|
July 12, 2016 |
PAILY AND COMPANY Vs. STATE OF KERALA
|
July 19, 2016 |
PAINKUTTIKANDY SHAJI Vs. PAINKUTTIKANDY PRASAD
|
June 9, 2016 |
PALA MARKETING CO-OP SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX; JOINT COMMISSIONER OF INCOEM TAX (ASSESSMENT)
|
September 23, 2016 |
PALLIPURATH KUNHIKORAN Vs. THE DISTRICT COLLECTOR, KANNUR
|
February 9, 2016 |
PANACHAIL INDUSTRIES Vs. M J JACOB
|
August 12, 2016 |
PANDAN SAJEEVAN Vs. M.K. PADMAVATHI
|
March 15, 2016 |
PANHATTUKANDI MEETHAL SARASA Vs. MAKKOOTTATHIL NAFEESA UMMA
|
February 1, 2016 |
PANIKULAM PHARMA Vs. THE DRUGS CONTROLLER AND ORS.
|
April 8, 2016 |
PANTHAKKAN MUHAMMED Vs. ASST EXECUTIVE ENGINEER
|
December 20, 2016 |
PANTHEERANKAVU SERVICE CO-OP. BANK LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 16, 2016 |
PAPPAN MASTER Vs. P.M BALAN
|
March 21, 2016 |
PARAMESWARAN @ THANKACHAN Vs. STATE OF KERALA
|
September 26, 2016 |
PARAPPURATH DAMODARAN Vs. STATE OF KERALA
|
June 9, 2016 |
PARAPPURATH MAVILI PARAMBATH SIVAKUMAR; PARAPPURATH MAVILI PARAMBATH GEETHA Vs. PARAPPURATH MAVILI PARAMBATH PRABHAKARAN; PARAPPURATH MAVILI PARAMBATH SUDHAKARAN; PARAPPURATH MAVILI PARAMBATH RAJAGOPALAN; PARAPPURATH MAVILI PARAMBATH MANOHARAN; PARAPPURATH MAVILI PARAMBATH REMESH; PARAPPURATH MAVILI PARAMBATH DAMAYANTHI; UNNIKOTH KAM
|
September 23, 2016 |
PARISONS ESTATES & INDUSTRIES PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
January 4, 2016 |
PARLE AGRO PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAXES
|
February 5, 2016 |
PARUMALA TRANSPORT Vs. KERALA FEEDS LIMITED
|
July 11, 2016 |
PARVATHI AMMA A. Vs. K.M. GOWRI AMMA AND ORS.
|
January 14, 2016 |
PATHMAVATHI KARIPPAPRAMBIL Vs. SHEEJA MAKKORAM VEETIL
|
January 22, 2016 |
PATHUMMAKUTTY AND ORS. Vs. ALIKKAL SUHARA AND ORS.
|
April 5, 2016 |
PATTAMBI SERVICE CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA
|
May 24, 2016 |
PAUL Vs. VARGHESE AND ORS.
|
January 5, 2016 |
PAUL BEN Vs. MANAGING DIRECTOR, KERALA STATE WOMEN DEVELOPMENT CORPORATION LTD.
|
February 12, 2016 |
PAUL P.R. Vs. KERALA STATE ELECTRICITY BOARD
|
August 5, 2016 |
PAUL VARGHESE Vs. SHANVEEN
|
June 10, 2016 |
PAUL VARGHESE @ SHIBI VARGHESE Vs. DR.JOHN S. KURIAN
|
March 31, 2016 |
PAVEENA PRADEEP; O K PRADEEP Vs. REGIONAL DIRECTOR EMPLOYEES; DIRECTOR GENERAL, ESI CORPORATION; PRINCIPAL, E S MEDICAL COLLEGE UNION OF INDIA
|
September 28, 2016 |
PAYYANNUR LABOUR CONTRACT CO-OP. SOCIETY LTD. Vs. PAPPINISSERI WEST LABOUR CONTRACT WELFARE SAHAKARANA SANGHAM LTD. AND ORS.
|
February 2, 2016 |
PAZHANI Vs. STATE OF KERALA
|
December 19, 2016 |
PEEKAY ROLLER FLOUR MILL AND ORS. Vs. THE KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED AND ORS.
|
February 4, 2016 |
PEER MOHAMMED AND OTHERS Vs. DISTRICT COLLECTOR, KOTTAYAM AND OTHERS
|
December 7, 2016 |
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
December 15, 2016 |
PHALGUNAN N.K. Vs. WILSON JOSEPH
|
April 19, 2016 |
PHILIP MATHEW Vs. KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION LTD.
|
August 26, 2016 |
PHILIP SAMUEL Vs. STATE OF KERALA
|
February 10, 2016 |
PHILIPS INDIA LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT), SPECIAL CIRCLE, COMMERCIAL TAXES, ALUVA AND OTHERS
|
October 5, 2016 |
PHILOMINA GEORGE Vs. DIRECTOR OF PUBLIC INSTRUCTIONS AND ORS.
|
June 28, 2016 |
PIOUS @ MONAI Vs. STATE OF KERALA
|
March 9, 2016 |
PODIYAN @ VALUTHAKUNJU Vs. STATE OF KERALA
|
March 1, 2016 |
PONNUSWAMY, Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT ORGANIZATION AND ORS.
|
May 25, 2016 |
POOTHARAMANNA VARIYATH SIVADASAN Vs. P.V.AYYAPPAN EZHUTHASSAN
|
March 16, 2016 |
PORATHISSERY GRAMA PANCHAYATH Vs. ANTHONY
|
August 1, 2016 |
PORINCHU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
October 7, 2016 |
POULOSE Vs. STATE OF KERALA
|
June 1, 2016 |
POWER GRID CORPORATION OF INDIA LTD. Vs. THE ADDL.DISTRICT MAGISTRATE
|
July 1, 2016 |
PRABHAKARAN Vs. MANIKANTAN
|
December 19, 2016 |
PRABHAVATHI Vs. ABDUL SHUKKOOR
|
July 14, 2016 |
PRABHAVINI DEVI Vs. SUDHA
|
December 13, 2016 |
PRADEEP Vs. JOBIN KUMAR
|
May 3, 2016 |
PRADEEP BORAH @ JOJI Vs. STATE OF KERALA
|
September 8, 2016 |
PRADEEP K.N. Vs. THE STATION HOUSE OFFICER, PERUMBAVOOR POLICE STATION AND ORS.
|
March 16, 2016 |
PRADEEP KUMAR T.D. Vs. THE ASSISTANT LABOUR OFFICER
|
December 5, 2016 |
PRADEEP U.R. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
July 25, 2016 |
PRADEEP, S/O KRISHNAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
September 7, 2016 |
PRAKASAN Vs. STATE OF KERALA
|
August 31, 2016 |
PRAKASH NAYAK Vs. THE DISTRICT COLLECTOR
|
August 18, 2016 |
PRAKASHAN, S/O VELAYI, ARAKKKAL HOUSE, PUNNAYOORKULAM, PERIYAMBALAM DESOM Vs. STATE OF KERALA, REPRESENTED BY SUB INSPECTOR OF POLICE, KUNNAMKULAM, (CR.NO. 297/2013 OF VADAKKEKKAD POLICE STATION)
|
October 17, 2016 |
PRAMOD Vs. CHANDRA KUMAR @ MANIKYAN
|
September 8, 2016 |
PRASAD Vs. STATE OF KERALA
|
September 23, 2016 |
PRASAD Vs. THE STATE OF KERALA
|
June 20, 2016 |
PRASAD A.V. Vs. UNION OF INDIA
|
January 20, 2016 |
PRASAD KUMAR C.N. Vs. STATE OF KERALA
|
August 11, 2016 |
PRASAD, S/O.RAVEENDRAN PILLAI Vs. THE STATE OF KERALA
|
March 9, 2016 |
PRASAD.T.A. Vs. STATE OF KERALA
|
December 7, 2016 |
PRASANNA RADHA KRISHNAN Vs. INCOME TAXOFFICER WARD 1(2), CALICUT
|
July 18, 2016 |
PRASANNAKUMAR Vs. TRANSPORT COMMISSIONER
|
December 2, 2016 |
PRASANNAKUMARI E.S., ERUVELI WARRIOM, CHOTTANIKKARA (P.O.), ERNAKULAM DISTRICT, PIN Vs. THE REGISTRAR, KANNUR UNIVERSITY, MANGATTUPARAMBU, KANNUR UNIVERSITY CAMPUS (P.O.), KANNUR
|
November 16, 2016 |
PRASANTH K. KANOTATHIL Vs. KERALA PUBLIC SERVICE COMMISSION, THIRUVANANTHAPURAM
|
July 1, 2016 |
PRASANTH K.KANOTATHIL Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 17, 2016 |
PRASANTH M.P. Vs. STATE OF KERALA
|
May 23, 2016 |
PRASANTH S PAI Vs. PRINCIPAL
|
December 8, 2016 |
PRASEETHA M. Vs. STATE OF KERALA
|
June 15, 2016 |
PRATHAPAN Vs. AGHILESWARY S.
|
July 26, 2016 |
PRATHEESH Vs. STATE OF KERALA
|
May 20, 2016 |
PREETHA K.K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 8, 2016 |
PREJITH @ OMANAKUTTAN Vs. STATE OF KERALA
|
February 26, 2016 |
PREM K.A. AND ORS. Vs. K. MADHU
|
February 29, 2016 |
PRESIDENT Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
December 14, 2016 |
PRESTIGE EDUCATIONAL TRUST AND ORS Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA
|
October 28, 2016 |
PRINCE ALLOYS PRIVATE LIMITED; PRINCE ROLLINGS PRIVATE LIMITED Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION REP BY ITS SECRETARY; KERALA STATE ELECTRICITY BOARD REP BY ITS SECRETARY; SPECIAL OFFICER (REVENUE)
|
September 23, 2016 |
PRINCIPAL SECRETARY TO GOVERNMENT SCHEDULED CASTES/SCHEDULED TRIBES DEVELOPMENT (G) DEPARTMENT Vs. T.K. SURENDRAN
|
July 5, 2016 |
PRITHVIRAJ Vs. STATE OF KERALA
|
January 20, 2016 |
PRIVATE BUS OPERATORS ASSOCIATION Vs. THE REGIONAL TRANSPORT AUTHORITY
|
July 20, 2016 |
PRIYA MENON Vs. STATE OF KERALA
|
August 19, 2016 |
PRIYADARSAN Vs. STATE OF KERALA
|
June 16, 2016 |
PRIYESH E Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
December 19, 2016 |
PROMPT ENGINEERS SOLUTIONS Vs. STATE OF KERALA
|
October 7, 2016 |
PULIKKIPOYIL SALSAMATH USMAN, W/O. LATE USMAN @ MUJEEB, AGED 30 YEARS, KIZHAKKOTHU VILLAGE, ELATTIL DESOM, KOZHIKKODE Vs. PULIKKIPOYIL MOIDEEN KUNHI, S/O. AYAMMEDI, AGED 60 YEARS, KIZHAKKOTHU VILLAGE, ELATTIL DESOM, KOZHIKKODE
|
September 30, 2016 |
PUNARJANI CHARITABLE TRUST Vs. UNION OF INDIA
|
August 12, 2016 |
PUNJAB NATIONAL BANK BODY CORPORATE CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970 HAVING ITS HEAD OFFICE AT 7, BHIKHAIJI CAMA PLACE, NEW DELHI Vs. SETHULAKSHMI BASHI, AGED 52 YEARS, W/O. DR. V.V.BASHI, CHINGANEZHATH HOUSE, V.R.MENON ROAD, RAVIPURAM, KOCHI
|
November 28, 2016 |
PURUSHAN Vs. OMANA
|
February 5, 2016 |
PURUSHOTHAMAN Vs. MOHAN KUMAR
|
December 7, 2016 |
PUSHPA JAYAN Vs. NADEERA AHAMMED
|
December 14, 2016 |
PUSHPAVATHY DEVI K. Vs. STATE OF KERALA AND ORS.
|
March 8, 2016 |
PUTHIYAPURAYIL KAMMADATHIL VALSALAN Vs. KAKKATHI SULOCHANA
|
February 24, 2016 |
PUTHIYAVEETTIL ROHINI AND ORS. Vs. T.V. GANGADHARAN AND ORS.
|
March 28, 2016 |
PUTHUPARAMBA SERVICE CO-OP. BANK LTD. Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
|
January 13, 2016 |
PYNADATH GRANITES PVT. LTD. Vs. K. S. JOY
|
December 19, 2016 |
QUILON DISTRICT AUTOMOBILE WORKERS CO-OPREATIVE SOCIETY LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 23, 2016 |
QUILON DISTRICT PRIVATE BUS OPERATORS ASSOCIATION Vs. THE REGIONAL TRANSPORT AUTHORITY
|
August 26, 2016 |
QUILON MEDICAL TRUST Vs. STATE OF KERALA
|
May 31, 2016 |
QUILON MEDICAL TRUST Vs. STATE OF KERALA
|
July 5, 2016 |
R. ASHOK KUMAR Vs. STATE OF KERALA
|
July 28, 2016 |
R. CHRISTUDAS Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
February 16, 2016 |
R. HARIDAS AGED 48 YEARS, S/O.K.RAVEENDRA PANIKAR, AISWARYA, VENGANOOR P.O., THIRUVANANTHAPURAM Vs. THE STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM
|
November 14, 2016 |
R. LEELAMANI Vs. STATE OF KERALA AND ORS.
|
February 4, 2016 |
R. MOHANDAS Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE AND ORS.
|
February 29, 2016 |
R. NAGALAKSHMI Vs. THE PALAKKAD MUNICIPALITY AND ORS.
|
February 17, 2016 |
R. PARASURAMA IYER AND ORS. Vs. STATE BANK OF TRAVANCORE
|
March 3, 2016 |
R. RATHEESH Vs. ASHA K. JOHN
|
March 4, 2016 |
R. RAVIKUMAR, AGED 49 YEARS, S/O. RAGHAVAN PILLAI, SREE BHADRA HOTEL, KAVANAD, RESIDING AT KALLINGAZHIKATHU HOUSE, SAKTHIKULANGARA, KAVANADU P.O., KOLLAM DISTRICT Vs. THE SUB INSPECTOR OF POLICE SAKTHIKULANGARA POLICE STATION, KOLLAM DISTRICT
|
November 18, 2016 |
R. SHANMUGHAN Vs. SUSEELAN
|
March 14, 2016 |
R.MOHAN Vs. SARAT CHANDRAN NAIR
|
August 6, 2016 |
R.MOHANKUMAR Vs. THE GOVERNMENT OF KERALA
|
February 5, 2016 |
R.SAVITHAMMAL Vs. THE TAHSILDAR
|
May 20, 2016 |
R.SHAJIKUMAR Vs. STATE OF KERALA
|
August 9, 2016 |
RADHA Vs. SADASIVAN
|
August 26, 2016 |
RADHAKRISHNA KURUP Vs. NADAKKAL SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
March 22, 2016 |
RADHAKRISHNAN Vs. STATE OF KERALA
|
August 10, 2016 |
RADHAKRISHNAN NAIR G. Vs. STATE OF KERALA
|
November 17, 2016 |
RAGHAVAKURUP Vs. KAKKARAMMAL RATNAKUMARI AMMA
|
June 22, 2016 |
RAGHAVAN Vs. STATE OF KERALA
|
May 25, 2016 |
RAGHUNATH Vs. RAMACHANDRAN
|
July 12, 2016 |
RAHILA NAZEER Vs. STATE OF KERALA
|
January 28, 2016 |
RAHIM Vs. JAMEELA
|
February 4, 2016 |
RAHNA RAHIMAN Vs. MANEESH P.S.
|
March 17, 2016 |
RAHUL Vs. STATE OF KERALA
|
May 18, 2016 |
RAHUL B Vs. THE DISTRICT COLLECTOR, COLLECTORATE, THIRUVANANTHAPURAM
|
December 5, 2016 |
RAHUMATHULLA .K.A Vs. STATE OF KERALA
|
December 17, 2016 |
RAJAH HEALTHY ACRES (P) LTD. Vs. STATE OF KERALA
|
December 9, 2016 |
RAJALEKSHMI SASEENDRAN Vs. THE CHAIRMAN AND MANAGING DIRECTOR CENTRAL BANK OF INDIA AND ORS.
|
February 4, 2016 |
RAJAMANI R Vs. THE STATE OF KERALA
|
December 7, 2016 |
RAJAMBIKA L. AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 1, 2016 |
RAJAN Vs. STATE OF KERALA
|
March 16, 2016 |
RAJAN Vs. THE STATE OF KERALA
|
February 23, 2016 |
RAJAN.T.P Vs. GEORGE THATTIL
|
August 25, 2016 |
RAJANI K.N. Vs. MINISTRY OF RAILWAYS
|
August 9, 2016 |
RAJAPPAN S/O. KUNJUKUNJU Vs. STATE OF KERALA
|
January 18, 2016 |
RAJARSREE EXPORTS ENTERPRISES Vs. THE SECRETARY, PERUMPUZHA CASHEW WORKERS INDUSTRIAL CO
|
December 15, 2016 |
RAJEENA EDISON Vs. ASHMUTHU
|
February 5, 2016 |
RAJEEVAN Vs. STATE OF KERALA
|
December 2, 2016 |
RAJEEVAN Vs. STATE OF KERALA
|
August 4, 2016 |
RAJEEVAN MUNDAKKAPARAMBIL VEEDU, KANTHALAD AMSOM DESOM, KOZHIKODE DISTRICT Vs. STATE OF KERALA THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
August 31, 2016 |
RAJEEVAN.K.K Vs. THE VICE CHANCELLOR
|
June 21, 2016 |
RAJENDRAN Vs. SUB INSPECTOR OF POLICE
|
September 23, 2016 |
RAJESH Vs. STATE OF KERALA
|
February 25, 2016 |
RAJESH @ KUTTAN Vs. THE STATE OF KERALA
|
December 8, 2016 |
RAJESH S. AND ORS. Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
|
March 15, 2016 |
RAJESH T. Vs. STATE OF KERALA
|
January 29, 2016 |
RAJESH. R. Vs. STATE OF KERALA
|
June 30, 2016 |
RAJITH M.K. Vs. THE STATE OF KERALA
|
December 8, 2016 |
RAJITHA L. AND ORS. Vs. REGIONAL CANCER CENTRE AND ORS.
|
February 26, 2016 |
RAJMOHAN PILLAI Vs. C.B.I.
|
July 18, 2016 |
RAJU Vs. STATE OF KERALA
|
August 5, 2016 |
RAJU Vs. STATE OF KERALA
|
March 11, 2016 |
RAJU Vs. K.K. DAMODARAN AND ORS.
|
March 15, 2016 |
RAKSHITHA.K Vs. THE KANNUR UNIVERSITY
|
July 27, 2016 |
RAM PRAKASH GULATI Vs. STATE OF KERALA
|
July 26, 2016 |
RAMACHANDRAN Vs. STATE OF KERALA
|
July 25, 2016 |
RAMACHANDRAN NAIR Vs. T SASIKUMAR
|
December 17, 2016 |
RAMACHANDRAN V. AND ORS. Vs. NARENDRA SINH AND ORS.
|
March 1, 2016 |
RAMADAS Vs. STATE OF KERALA
|
March 22, 2016 |
RAMAKRISHNAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
December 7, 2016 |
RAMAKRISHNAN Vs. STATE OF KERALA
|
March 10, 2016 |
RAMANAN Vs. STATE OF KERALA AND ORS.
|
March 9, 2016 |
RAMANATHAN @ RAJU Vs. STATE OF KERALA
|
January 19, 2016 |
RAMANEE NARAYANAN Vs. C.K.MUKUNDAN
|
August 4, 2016 |
RAMAPURAM GRAMA PANCHAYAT Vs. ST. BASIL INDUSTRIES INDIA (P) LIMITED AND ORS.
|
March 2, 2016 |
RAMAVARMA DISTRICT CLUB Vs. KERALA STATE ELECTRICITY BOARD
|
July 13, 2016 |
RAMCO CEMENTS LTD. Vs. STATE OF KERALA
|
November 15, 2016 |
RAMESH BABU Vs. DEVARAJAN
|
November 17, 2016 |
RAMESH KUMAR Vs. PUKKALAKKAT PROPERTIES PVT. LTD.
|
June 27, 2016 |
RAMESH KUMAR T.S. Vs. A.M.THANKACHAN
|
August 10, 2016 |
RAMESH, S/O. MAYAN, PUZHAKKARAYIL, BAISONVALLEY, KURANGUPARA BHAGOM Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 17, 2016 |
RAMLA ASHRAF Vs. VELLANGALLUR GRAMA PANCHAYATH; HEALTH OFFICER RURAL HEALTH SUPERVISOR, PRIMARY HEALTH CENTRE
|
August 30, 2016 |
RAPHIMON Vs. KERALA STATE WAKF BOARD
|
November 1, 2016 |
RASHEED Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
|
December 19, 2016 |
RASHEEDALI Vs. AHAMMED KABEER
|
November 3, 2016 |
RASHIDA, K, 32 YEARS, W/O IBRAHAM, KITANHIYIL, P.O PURAKKAD, VIA MELODY, KOZHIKODE (DISTRICT) Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, GENERAL EDUCATION DEPARTMENT(J), SECRETARIAT, THIRUVANANTHAPURAM, PIN 695 001
|
November 3, 2016 |
RATHEESH KUMAR Vs. SIJURAJ
|
May 24, 2016 |
RAVEENDRA KUMAR D. Vs. INTELLIGENCE OFFICER
|
November 17, 2016 |
RAVEENDRAN S A Vs. C V SEKHARAN AND ORS
|
February 23, 2016 |
RAVI Vs. STATE OF KERALA
|
March 14, 2016 |
RAVIKUMAR Vs. STATE OF KERALA
|
January 21, 2016 |
RAVIKUMAR Vs. NARAYANIKUTTY AMMA
|
July 28, 2016 |
RAVUNNIKUTTY Vs. THE NATIONAL INSURANCE COMPANY LTD.
|
March 3, 2016 |
RAY SUDHAN Vs. SAJEENDRAN
|
December 15, 2016 |
REDSON T.M. Vs. THE REGIONAL TRANSPORT AUTHORITY
|
August 23, 2016 |
REENA GEORGE Vs. UNIVERSITY OF CALICUT
|
February 3, 2016 |
REGHU Vs. STATE OF KERALA
|
December 1, 2016 |
REGHU M. Vs. NANDHINI C.
|
April 1, 2016 |
REGIONAL CANCER CENTRE Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
March 9, 2016 |
REGIONAL DIRECTOR Vs. JAYMAT HOTEL RESORTS LTD
|
December 15, 2016 |
REGIONAL DIRECTOR, E.S.I. CORPORATION, PANCHADEEP BHAVAN, THRISSUR Vs. THANKAMMA BABY, PROPRIETRIX
|
June 3, 2016 |
REGIONAL DIRECTOR,ESI CORPORATION Vs. ALAGAPPA TEXTILES (COCHIN) MILLS A UNIT OF NATIONAL TEXTILES CORPORATION,( APKK & M) LTD.
|
April 8, 2016 |
REGIONAL PROVIDENT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION Vs. FEDERAL BANK LTD
|
December 21, 2016 |
REGIONAL TRANSPORT AUTHORITY Vs. ABDUL SALAM
|
April 6, 2016 |
REGY V.EDATHIL Vs. HUBERT LESLIE D CRUZ
|
February 22, 2016 |
REJI Vs. STATE OF KERALA
|
December 5, 2016 |
REJU AND ORS. Vs. THE MAINTENANCE TRIBUNAL AND ORS.
|
March 18, 2016 |
REKHA K.R. Vs. STATE OF KERALA AND ORS.
|
February 26, 2016 |
RELIANCE GENERAL INSURANCE CO. LTD. Vs. NABEESA AND OTHERS
|
November 4, 2016 |
REMA DEVI Vs. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES
|
June 10, 2016 |
RENI Vs. SUBHASH BABU
|
July 15, 2016 |
RENJITH KUMAR Vs. ABDUL REHMAN
|
May 3, 2016 |
RENJU VARGHESE Vs. HDFC BANK LTD.
|
April 19, 2016 |
RENJU VARGHESE Vs. H.D.F.C. BANK LIMITED
|
April 19, 2016 |
RENUKA MANOJ Vs. T.C. MANOJ
|
July 5, 2016 |
RESHMA PARAYIL Vs. V.K.GIRIJA
|
August 17, 2016 |
REV. C. CHRISPUS, S/O. CHELLAYYAN, AGED 60 YEARS, PRESIDENT OF TRIVANDRUM SYNOD, POOMALLIYOORKONAM, CONCODIA COMPOUND, PEROORKADA P.O., THIRUVANANTHAPURAM Vs. REV. M. ROBINSON, KRIPALAYAM, PULIMOODU, KULAPPADA P.O., ARYANADU, THIRUVANANTHAPURAM
|
August 19, 2016 |
REV. MSGR, PHILIP NJARALAKKATT MANAGER, MAR SLEEVA COLLEGE OF NURSING, PALAI, CHERPUNKAL PO, 686 584 Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
|
December 17, 2016 |
REV.DR.P.E.THOMAS PH.D Vs. STATE OF KERALA
|
July 25, 2016 |
REYNI @ GILBERT Vs. STATE - EXCISE INSPECTOR
|
July 27, 2016 |
RINJU Vs. SANTHOSH
|
July 13, 2016 |
RIYAS Vs. STATE OF KEREALA
|
August 26, 2016 |
ROBIN, S/O.JOSEPH Vs. RAJAN BABU, S/O.MATHEW
|
February 26, 2016 |
ROBUL SAIKH Vs. STATE OF KERALA
|
January 18, 2016 |
ROSAMMA @ DAISY AND OTHERS Vs. C.R. CHANDRASEKHAR AND OTHERS
|
July 13, 2016 |
ROSAMMA BABU Vs. MARIYAMMA THOMAS
|
August 17, 2016 |
ROSAMMA KURIAN Vs. ROBIN XAVIER AND ORS.
|
March 9, 2016 |
ROSE BEDROLLS Vs. DIVISIONAL RAILWAY MANAGER (MECHANICAL); DIVISIONAL RAILWAY MANAGER; CHIEF MECHANICAL ENGINEER UNION OF INDIA
|
September 26, 2016 |
ROSHINI S.S. Vs. KERALA PUBLIC SERVICE COMMISSIONER
|
December 30, 2016 |
ROYCE CHIRAYIL Vs. STATE OF KERALA
|
September 9, 2016 |
ROYCE CHIRAYIL S/O. LATE GEORGE THOMAS, PERUMALY CHIRAYIL MANGANAM POST, KOTTAYAM Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF KERALA DEPARTMENT OF GENERAL ADMINISTRATION SECRETARIAT, THIRUVANANTHAPURAM
|
September 18, 2016 |
RUCHI INFRASTRUCTURE LIMITED Vs. UNION OF INDIA
|
July 29, 2016 |
S SOMAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
|
December 5, 2016 |
S SURENDRAN NAIR Vs. SUB INSPECTOR OF POLICE KALLAMBALAM POLICE STATION
|
August 16, 2016 |
S. ANIL KUMAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
|
March 8, 2016 |
S. ANSAD Vs. STATE OF KERALA AND ORS.
|
March 22, 2016 |
S. BRIGHT Vs. THE CHIEF SECRETARY TO GOVERNMENT OF KERALA AND ORS.
|
February 23, 2016 |
S. GOPALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
|
August 26, 2016 |
S. JAYAKUMAR Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
March 18, 2016 |
S. PURUSHOTHAMAN S/O. K.SREEDHARAN NAIR (LATE), RETIRED J.T.O., BSNL, RESIDING AT C Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF TELECOMMUNICATIONS, SANCHAR BHAVAN, 20 ASHOKA ROAD, NEW DELHI
|
December 21, 2016 |
S. RAJASEKHARAN PILLAI, Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT.OF INDIA, DEPARTMENT OF POSTS, MINISTRY OF COMMUNICATIONS, GOVT. OF INDIA, NEW DELHI
|
August 22, 2016 |
S.ABOOBACKER Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY
|
March 16, 2016 |
S.GIRIJA DEVI Vs. TRAVANCORE DEWASWOM BOARD
|
July 21, 2016 |
S.GOPALA PILLAI Vs. M.K.KUMARI VALSALA
|
September 7, 2016 |
S.JAYAPRAKASH Vs. STATE OF KERALA
|
July 12, 2016 |
S.K. NIRMALA Vs. THE KERALA STATE WAREHOUSING CORPORATION
|
April 1, 2016 |
S.NARAYANA MOORTHY Vs. STATE OF KERALA
|
July 18, 2016 |
S.RESHMI Vs. UNION OF INDIA
|
January 28, 2016 |
S.S. KRISHNA RAO, S/O. SUBBA RAO, SWARGA MADAM, SAMOOHAM ROAD, KOZHIKODE Vs. SUSHEELA KRISHNA PAI, W/O. LATE KRISHNA PAI, HOUSE NO. 18/431, SAMOOHAM ROAD, KASABA AMSOM, KOZHIKODE
|
August 29, 2016 |
S.S.GOPALAKRISHNAN Vs. STATE OF KERALA
|
April 7, 2016 |
S.SAINUL ABDEEN Vs. THE FOOD INSPECTOR KASARAGODE CIRCLE
|
April 5, 2016 |
S.SURESH KUMAR Vs. INDIAN BANK
|
December 2, 2016 |
S.THIRUMALAISWAMY Vs. THE MANAGER, CHEMBRA ESTATE
|
February 29, 2016 |
SABITHA SALIM Vs. GOPI
|
January 20, 2016 |
SABU Vs. STATE OF KERALA
|
July 25, 2016 |
SABU Vs. STATE OF KERALA
|
August 18, 2016 |
SABU CHACKO Vs. THE STEEL INDUSTRIALS KERALA LIMITED
|
August 10, 2016 |
SABU E.K. AND ORS. Vs. STATE AND ORS.
|
March 31, 2016 |
SABU MAMMAN Vs. THE SECRETARY, KUMBALAM GRAMA PANCHAYATH AND ORS.
|
February 23, 2016 |
SABU T. K. Vs. STATE OF KERALA
|
October 7, 2016 |
SACHIDANANDHAN Vs. VIJESH
|
January 20, 2016 |
SACHIN SANKAR Vs. STATE OF KERALA REPRESENTED BY STATE PUBLIC PROSECUTOR
|
December 19, 2016 |
SADANANDAN, AGED 60 YEARS, S/O. RAMAN, KUNNATHIL HOUSE, NANMINDA P.O., KOZHIKODE 673613 (COOK RELIEVED ON SUPERANNUATION) Vs. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY, FISHERIES & PORTS (D) DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695001
|
September 7, 2016 |
SADASIVAN Vs. THE STATE OF KERALA
|
June 9, 2016 |
SADIQ BROTHERS MARINE WORKS Vs. COMMISSIONER OF CUSTOMS
|
May 31, 2016 |
SAFNA T.I. Vs. STATE OF KERALA AND ORS.
|
February 29, 2016 |
SAHAD Vs. STATE OF KERALA
|
December 8, 2016 |
SAHADATH HOSSAIN Vs. STATE OF KERALA
|
November 29, 2016 |
SAIDALAVI K Vs. ABDUL AZEEZ
|
April 4, 2016 |
SAIDU K.M. Vs. THE DISTRICT COLLECTOR,ERNAKULAM
|
December 5, 2016 |
SAIFUDEEN Vs. THE COMPETENT AUTHORITY,SMUGGLERS AND FOREIGN EXCHANGE MANIPULATORS
|
December 5, 2016 |
SAINUDHEEN Vs. PERINTHALMANNA MUNICIPALITY
|
February 29, 2016 |
SAIVI (MINOR) Vs. STATE OF KERALA
|
June 28, 2016 |
SAJ Vs. STATE OF KERALA
|
July 14, 2016 |
SAJAD SAHEER, S/O ABOOBACKER Vs. K. RAJEEV, S/O GOPALAKRISHNAN, KAIPPALLIL HOUSE, P.O., VADAKKUMPADAM, WANDOOR, MALAPPURAM DISTRICT, PIN:679 328 & ORS.
|
August 12, 2016 |
SAJAN K.E.,AGED 54 YEARS, S/O. POTHEN EASO, CHAKKALAYIL HOUSE, OLESSA KARA, OLESSA. P.O, AYMANAM VILLAGE, KOTTAYAM Vs. THE KOTTAYAM CO
|
October 26, 2016 |
SAJAN P.M. Vs. THE LAND ACQUISITION OFFICER, SPECIAL TAHSILDAR, LAND ACQUISITION AND ORS.
|
February 3, 2016 |
SAJEEV Vs. STATE OF KERALA
|
March 1, 2016 |
SAJEEV K.C. AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 8, 2016 |
SAJI D ANAND Vs. STATE OF KERALA AND ANOTHER
|
November 15, 2016 |
SAJI DANIEL Vs. SANTHOSHJI
|
March 22, 2016 |
SAJI JOHN Vs. STATE OF KERALA
|
July 8, 2016 |
SAJI MATTATHIL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES ARBITRATOR, KERALA STATE CO-OPERATIVE BANK LTD.
|
March 30, 2016 |
SAJI VARGHESE Vs. SECRETARY TO THE GENERALE EDUCATION DEPT (B) DEPARTMENT
|
April 8, 2016 |
SAJIKUMAR S. AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
January 18, 2016 |
SAJITH Vs. REGIONAL TRANSPORT AUTHORITY
|
January 28, 2016 |
SAJITHA KUMARI, D/O. SARASWATHI AMMA, AGED 42 YEARS, SREELEKSHMI, THETTIKUZHY, PARIPPALLY, KOLLAM DISTRICT Vs. PRAJITH, S/O. CHELLAPPAN PILLAI, SANDHYA BHAVAN, THETTIKUZHY PARIPALLY, KOLLAM DISTRICT
|
September 29, 2016 |
SAJU Vs. STATE OF KERALA
|
December 2, 2016 |
SAJU @ SHAJI Vs. STATEOF KERALA
|
May 6, 2016 |
SAJU K. PAUL AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 5, 2016 |
SAKARIYA VAZHAYIL Vs. VILLAGE OFFICER KANJIRAMGAD
|
December 7, 2016 |
SAKEER HUSSAIN K. Vs. STATE OF KERALA AND ORS.
|
January 7, 2016 |
SAKEER HUSSAIN T.P Vs. NASEERA
|
September 8, 2016 |
SAKEER HUSSAIN T.P Vs. NASEERA
|
September 9, 2016 |
SAKTHIVEL Vs. MARAYOR SERVICE CO-OPPERATIVE BANK LTD. AND ORS.
|
January 29, 2016 |
SALINI Vs. UMASANKARAN
|
August 23, 2016 |
SANGEETHA Vs. SURESH
|
March 22, 2016 |
SANJU SATHYAN Vs. THE CIRCLE INSPECTOR OF POLICE PARIPPALY POLICE STATION
|
May 6, 2016 |
SANKAR SHASHTYABDAPOORTHI MEMORIAL HOSPITAL S.N.TRUST MEDICAL MISSION Vs. UNION OF INDIA
|
August 16, 2016 |
SANKARAN Vs. STATE OF KERALA
|
September 8, 2016 |
SANKARANKUTTY Vs. STATE OF KERALA
|
July 12, 2016 |
SANKARANKUTTY R. KRISNA BHAVAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND ANOTHER
|
June 8, 2016 |
SANOOP N.K Vs. STATE OF KERALA
|
August 10, 2016 |
SANTHAKUMAR Vs. STATE OF KERALA AND ORS.
|
April 4, 2016 |
SANTHOSH Vs. R.VASANTHA KUMAR
|
August 5, 2016 |
SANTHOSH Vs. STATE OF KERALA
|
September 22, 2016 |
SANTHOSH KUMAR P @ SUDHEESH Vs. STATION HOUSE OFFICER
|
December 1, 2016 |
SANTHU Vs. STATE OF KERALA
|
December 7, 2016 |
SANTHU MOHAN @ VAISHAKHAN Vs. STATEOF KERALA
|
May 6, 2016 |
SANTOSH KUMAR Vs. STATE
|
October 26, 2016 |
SANTY GEORGE Vs. STATE OF KERALA
|
June 6, 2016 |
SANUJA Vs. KERALA STATE BEVERAGES CORPORATION LTD.
|
December 13, 2016 |
SAPNA P.P., TRUSTEE, PUNARJANI CHARITABLE TRUST Vs. STATE OF KERALA
|
April 7, 2016 |
SARADA Vs. STATE OF KERALA
|
May 20, 2016 |
SARAFUDHEEN Vs. T. MUHAMMED ASHRAF
|
July 15, 2016 |
SARASWATHY Vs. VAMANAPURAM BLOCK PANCHAYATH
|
September 9, 2016 |
SARASWATHY PRABHA A. Vs. KERALA STATE ELECTRICITY BOARD
|
August 29, 2016 |
SARATH LAL Vs. STATE OF KERALA
|
November 23, 2016 |
SARIJA Vs. AKERALA PUBLIC SERVICE COMMISSION
|
December 21, 2016 |
SARITHA S. NAIR Vs. STATE OF KERALA AND ORS.
|
April 4, 2016 |
SARITHA SOMAN AGED 38, W/O. SAJI, RESIDING AT ANTHIKKADU HOUSE, CHIRAKKAKOM, VARAPUZHA P.O. Vs. THE DISTRICT COLLECTOR ERNAKULAM DISTRICT
|
October 20, 2016 |
SAROJINI Vs. RADHA
|
April 1, 2016 |
SASIKUMAR Vs. STATE OF KERALA
|
January 18, 2016 |
SATHEESH BABU Vs. STATE OF KERALA
|
April 4, 2016 |
SATHEESH BABU P.K. Vs. STATE OF KERALA
|
March 15, 2016 |
SATHI DEVI Vs. UMA
|
November 14, 2016 |
SATHISH BABU P.T Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD
|
September 7, 2016 |
SATHISH MURTHI Vs. THE PALAKKAD MUNICIPALITY
|
June 27, 2016 |
SATHIYASEELAN Vs. CHIEF ENGINEER,KERALA STATE ELECTRICITY BOARD
|
June 13, 2016 |
SATHYABHAMA AMMA Vs. RUGMINI AMMA
|
February 29, 2016 |
SATISH MURTHI Vs. THE PALAKKAD MUNICIPALITY AND ORS.
|
April 8, 2016 |
SATISHKUMAR PARSHOTTAMBHAI PATEL Vs. COMMERCIAL TAX OFFICER, 1ST CIRCLE KALAMASSERY AND ORS.
|
January 20, 2016 |
SAYED Vs. GOPALAKRISHNAN AND ORS.
|
March 10, 2016 |
SAYOOJ Vs. EXCISE INSPECTOR
|
June 13, 2016 |
SBT, KOTTAYAM Vs. COODS AGRO PVT. LTD. (IN LIQUIDATION) & ANOTHER
|
August 31, 2016 |
SCARIA Vs. DISTRICT GEOLOGIST
|
February 8, 2016 |
SEANA SHANTH Vs. UNION OF INDIA
|
September 28, 2016 |
SEAPORT HOTELS COCHIN (P) LTD. Vs. ELAMKUNNAPUZHA GRAMA PANCHAYAT
|
February 8, 2016 |
SEBASTIAN AND ORS. Vs. STATE OF KERALA
|
February 24, 2016 |
SEBASTIAN JOSEPH Vs. ITTAN
|
March 21, 2016 |
SECRETARY Vs. ABDUL KAMAL NAZAR
|
December 16, 2016 |
SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT; DIRECTOR OF PUBLIC INSTRUCTIONS Vs. CORPORATE MANAGER, CORPORATE EDUCATIONAL AGENCY
|
August 30, 2016 |
SECRETARY, NAGALASSERY SERVICE CO Vs. M.N. SURENDRAN, S/O. NARAYANAN AND OTHER
|
October 28, 2016 |
SEENA DARWIN AND ORS. Vs. DARWIN JOSEPH
|
March 30, 2016 |
SEENATH Vs. MOHAMMED ALI
|
February 29, 2016 |
SEETHA K. Vs. MANAGING TRUSTEE, THIRUVANGAD SREERAMASWAMI TEMPLE
|
October 21, 2016 |
SEETHALEKSHMI R. Vs. THE MAHATMA GANDHI UNIVERSITY
|
August 19, 2016 |
SEKHARAN Vs. STATE OF KERALA
|
October 18, 2016 |
SEKHARAN K Vs. STATE OF KERALA AND ANOTHER
|
January 18, 2016 |
SELF FINANCING ARTS AND SCIENCE COLLEGE MANAGEMENT WELFARE ASSOCIATION Vs. MAHATMA GANDHI UNIVERSITY
|
August 1, 2016 |
SEMIYA Vs. S I OF POLICE, KASABA POLICE STATION; KRISHNA KUMAR; NAVAS; IIYAS HYDER SHAKH
|
August 16, 2016 |
SENIOR DIVISIONAL MANAGER, LIC OF INDIA Vs. JOSEPH KUNJU ZACHARIAH
|
April 6, 2016 |
SETHUMADHAVAN S/O CHAMI Vs. SETHUMADHAVAN S/O ACHUTHAN
|
April 6, 2016 |
SHABEEN MARTIN, W/O WILLIAMSREE JAYAN Vs. MURIEL, W/O. LATE REJINOLD BEEMELLO
|
October 3, 2016 |
SHAFEEQ P.K. Vs. STATE OF KERALA
|
March 22, 2016 |
SHAFI Vs. STATE OF KERALA
|
June 15, 2016 |
SHAFI O.P. Vs. STATE OF KERALA
|
June 30, 2016 |
SHAHIDA Vs. SUB INSPECTOR OF POLICE, KASABA POLICE STATION; KRISHNA KUMAR; NAVAS; ILYAS HYDER SHAKH
|
August 16, 2016 |
SHAHIN Vs. STATE OF KERALA
|
December 5, 2016 |
SHAHITHA Vs. STATE OF KERALA
|
June 6, 2016 |
SHAHUL HAMEED Vs. SULEKHA BEEVI
|
October 20, 2016 |
SHAHUL HAMEED Vs. P.E. ABDU RAZAK
|
November 25, 2016 |
SHAIJA Vs. SUBHASH
|
March 17, 2016 |
SHAJI K.ANTONY Vs. THE COMMERCIAL TAX OFFICER
|
April 11, 2016 |
SHAJI NADUMURI, S/O. NADUMURI VELAYUDHAN Vs. STATE OF KERALA
|
October 27, 2016 |
SHAJIL M.K. Vs. STATE OF KERALA AND ORS.
|
March 17, 2016 |
SHAMEERA I D/O.ISMAIL, NANDANKIZHAYA HOUSE, ANAMARI P.O, PALAKKAD 678 506 Vs. THE KERALA PUBLIC SERVICE COMMISSION PATTOM, REPRESENTED BY ITS SECRETARY, THIRUVANANTHAPURAM 695 033
|
November 1, 2016 |
SHAMMEK AHAMMED ANSARI Vs. STATEOF KERALA
|
April 29, 2016 |
SHAMSUDEEN Vs. RAZIYA AND ORS.
|
March 21, 2016 |
SHAMSUDEEN, S/O RAI MAMMED, THRIKKANNOOR, PILATHOTTATHIL HOUSE, THENJIPPALAM PO, MALAPPURAM DISTRICT Vs. M/S. SHREERAM TRANSPORT FINANCE CO. LTD., IIND FLOOR, N.K.TOWER, NILAMBUR ROAD, MANJERI, MALAPPURAM DISTRICT
|
November 16, 2016 |
SHAMSUDHEEN K M Vs. THE ADMINITRATOR,ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP
|
February 18, 2016 |
SHANMUGHANARAYANAN Vs. THE KERALA CO-OPERATIVE TRIBUNAL
|
May 26, 2016 |
SHARAFUDEEN Vs. STATE OF KERALA AND ORS.
|
March 16, 2016 |
SHARAPU @ SHARAFUDHEEN Vs. THE SUB INSPECTOR OF POLICE
|
April 20, 2016 |
SHAREENA Vs. MANAGING DIRECTOR, ANUGRAHA HOSPITALS PVT. LTD.
|
November 15, 2016 |
SHAREENA Vs. ANUGRAHA HOSPITALS PVT LTD
|
November 15, 2016 |
SHARLI Vs. STATE OF KERALA
|
August 29, 2016 |
SHEELA Vs. THE STATE OF KERALA
|
August 30, 2016 |
SHEELA Vs. NEW INDIA INSURANCE CO. LTD.
|
October 19, 2016 |
SHEELA THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 10, 2016 |
SHEENA Vs. THE ASSISTANT EXECUTIVE ENGINEER
|
December 7, 2016 |
SHEENA PONNACHAN Vs. STATE OF KERALA
|
July 18, 2016 |
SHEJI Vs. MUHAMMEDALI SHEHABUDEEN AND ORS.
|
February 8, 2016 |
SHEKHARAN Vs. STATE
|
February 12, 2016 |
SHERIFF A.H. Vs. STATE OF KERALA
|
July 14, 2016 |
SHERIN HI FABS Vs. ASSISTANT COMMISSIONER OF SERVICE TAX DIVISION
|
August 10, 2016 |
SHERIN VARGHESE Vs. STATE OF KERALA AND ORS.
|
February 17, 2016 |
SHIBU Vs. THE REGIONAL TRANSPORT AUTHORITY
|
September 7, 2016 |
SHIFA NASER Vs. MEDICAL COUNCIL OF INDIA
|
April 4, 2016 |
SHIHABUDHEEN Vs. UMMER
|
July 29, 2016 |
SHIHABUDHEEN @ SHIHAB Vs. STATEOF KERALA
|
May 6, 2016 |
SHIJU. P.T. Vs. STATE OF KERALA
|
October 14, 2016 |
SHINE VIJAYAN Vs. STATE OF KERALA
|
August 19, 2016 |
SHINEY T. THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 1, 2016 |
SHISHAN M.A. Vs. M.K. MURALI AND ORS.
|
November 25, 2016 |
SHIVAN Vs. STATE OF KERALA
|
May 31, 2016 |
SHOBHA CONSTRUCTIONS SRUTHILAYAM Vs. GENERAL MANAGER TELECOM, B S N L ; P PURUSHOTHAMAN - ARBITRATOR AREA MANAGER
|
August 23, 2016 |
SHONIYA.K Vs. KERALA STATE BHARAT SCOUTS & GUIDES
|
February 22, 2016 |
SHRI P.P. BHASKARE, M.A. ELECTRICALS, PARAKKAL, MAHE - 673 310 Vs. THE COMMISSIONER OF INCOME TAX (CENTRAL), 5TH FLOOR, KANDMKOLATHY TOWERS M.G. ROAD, COCHIN-682 011
|
December 16, 2016 |
SHRI. BABY.P. Vs. M/S.HINDUSTAN PETROLEUM CORPORATION LIMITED
|
May 30, 2016 |
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. BIHAVA
|
January 11, 2016 |
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. NOUFAL T.P.
|
June 10, 2016 |
SHUPPAN AND OTHERS Vs. STATE OF KERALA AND ANOTHERS
|
August 22, 2016 |
SHYAMALADEVI A.K. Vs. THE REGIONAL TRANSPORT OFFICER AND ORS.
|
March 29, 2016 |
SIBIN PAUL Vs. STATE OF KERALA
|
May 23, 2016 |
SIDHEEQUEL AKBAR Vs. DISTRICT COLLECTOR, KOZHIKODE DISTRICT AND OTHERS
|
January 25, 2016 |
SIJEESH KUMAR @ SHIJI KUMAR Vs. ABDUL AZEEZ
|
March 18, 2016 |
SILKY, S.M. STREET CROSS ROAD, CALICUT Vs. STATE INFORMATION COMMISSION PUNNEN ROAD
|
February 22, 2016 |
SIMI SALIM AND ORS. Vs. TIP TOP FURNITURE INDUSTRIES AND ORS.
|
January 29, 2016 |
SIMON T A S/O T L ANTONY Vs. COMMERCIAL TAX INSPECTOR
|
November 18, 2016 |
SIMPLEX INFRASTRUCTURES LTD. Vs. STATE OF KERALA
|
December 2, 2016 |
SINDHU P B Vs. DIRECTOR OF HEALTH SERVICE TVM
|
June 17, 2016 |
SINDHU PARAMESWARAN Vs. STATE OF KERALA
|
July 19, 2016 |
SIRAJUDHEEN Vs. STATE OF KERALA
|
April 1, 2016 |
SIVADASAN,S/O.KUNHAPPAN Vs. THE STATE OF KERALA
|
March 30, 2016 |
SIVAKUMAR VELAYUDHAN Vs. DEWAN HOUSING FINANCE CORPORATION LTD
|
October 13, 2016 |
SMART SECURITY AND SECRET SERVICE AGENCY Vs. STATE BANK OF INDIA
|
March 30, 2016 |
SMITHA Vs. KRISHNAN
|
December 19, 2016 |
SMT. GEETHA NARAYANAN, AGED 51 YEARS, W/O. NARAYANAN, CUPPLINGATTU MANA, CHELAMATTOM, OKKAL POST, PERUMBAVOOR, PIN 683 550, ERNAKULAM Vs. THE LABOUR COURT, ERNAKULAM, PIN 682 031
|
December 15, 2016 |
SMT. SUMA RAJAN Vs. FOOD INSPECTOR, THODUPUZHA CIRCLE
|
March 14, 2016 |
SMT.O. SHIBI Vs. THE AUTHORIZED OFFICER,THIRUVANANTHAPURAM DISTRICT CO-OPERATIVE BANK LIMITED
|
October 24, 2016 |
SMT.SIVAPRABHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 19, 2016 |
SNDP SAKHA YOGAM Vs. ELANJITHANAM DEVI SAMAJAM AND ORS.
|
February 22, 2016 |
SOBHA Vs. STATE OF KERALA
|
February 17, 2016 |
SOBHANAKUMARI Vs. SANTHOSH
|
November 22, 2016 |
SOCIAL ACTION FOR EMPOWERMENT AND DEVELOPMENT OF MINORITIES Vs. COMMISSIONER OF INCOME TAX
|
June 10, 2016 |
SOCIETY OF INDIAN AUTOMOBILE MANUFACTURERS Vs. STATE OF KERALA
|
June 10, 2016 |
SOMAKUMARAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 27, 2016 |
SOMANATHAN PILLAI Vs. STATE OF KERALA
|
March 23, 2016 |
SOORYA RETREATS AND HOLIDAYS INDIA PRIVATE LIMITED Vs. ELAMADU GRAMA PANCHAYATH AND ORS.
|
June 30, 2016 |
SOSAMMA N.M. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
February 10, 2016 |
SOSAMMA OOMMAN Vs. ANNAMMA SIMON, W/O OMMAN SIMON
|
September 30, 2016 |
SOUMINI Vs. NADUVANNUR GRAMA PANCHAYAT
|
November 18, 2016 |
SOUTH KERALA DIOCESE OF CHURCH OF SOUTH INDIA (SKD) Vs. J.C. JAPASINGH
|
July 5, 2016 |
SOUTHERN PHOSPHATE AND MINERAL Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND OTHERS
|
September 28, 2016 |
SR. MERCY FRANCIS AND ORS. Vs. THE DISTRICT POLICE CHIEF, KOTTAYAM AND ORS.
|
February 15, 2016 |
SREE ANJANEYA MEDICAL TRUST Vs. THE COMMISSIONER OF INCOME TAX, KOZHIKODE
|
February 11, 2016 |
SREE ANJANEYA MEDICAL TRUST Vs. STATE OF KERALA AND ORS.
|
April 8, 2016 |
SREE NARAYANA CONSTRUCTIONS PRIVATE LTD Vs. THE STATE OF KERALA
|
February 18, 2016 |
SREE NARAYANA GURU SMARAKA SANGAM UPPER PRIMARY SCHOOL Vs. UNION OF INDIA
|
December 14, 2016 |
SREE NARAYANA SAMSKARIKA SAMITHY Vs. STATE OF KERALA
|
September 27, 2016 |
SREEDHARAN Vs. STATE OF KERALA
|
December 2, 2016 |
SREEJESH.K Vs. UNION OF INDIA
|
June 9, 2016 |
SREEJITH Vs. STATE OF KERALA
|
April 16, 2016 |
SREEJITH Vs. STATE OF KERALA
|
December 7, 2016 |
SREEJITH AND ORS. Vs. STATE OF KERALA
|
April 8, 2016 |
SREEJITH K.B., S/O. K. BALAKRISHNAN Vs. STATE OF KERALA AND OTHERS
|
November 2, 2016 |
SREEKANTH SAGAR Vs. THE KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
|
March 1, 2016 |
SREEKUMAR Vs. THE MANAGING DIRECTOR,KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION (COIRFED)
|
March 4, 2016 |
SREEKUMAR Vs. UNION OF INDIA
|
November 1, 2016 |
SREENIVASAN Vs. KOZHIKODE MUNICIPAL CORPORATION AND ORS.
|
April 7, 2016 |
SRI. ANIL K.R. Vs. SRI. K. MADANAN
|
June 14, 2016 |
SRI.M.C.BALACHANDRA DAS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 29, 2016 |
SRI.MAHIPAL YADAV Vs. THE STATE OF KERALA
|
July 25, 2016 |
SRI.R.NAGARAJAN Vs. SRI.P.KARTHIKEYAN NAIR
|
June 17, 2016 |
ST ANTONY S CARS PVT LTD Vs. STATE BANK OF INDIA
|
September 1, 2016 |
ST. JOSEPH GRANITES Vs. STATE OF KERALA
|
October 28, 2016 |
ST. VINCENT ENGLISH MEDIUM HIGHER SECONDARY SCHOOL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
February 25, 2016 |
ST.PETERS AND ST.PAULSS ORTHODOX SYRIAN CHURCH Vs. CHERIA @ CHERIAN
|
February 1, 2016 |
STANLEY RODRIGUES Vs. INSPECTOR OF POLICE,SPE/CBI
|
February 15, 2016 |
STATE Vs. M/S. ORIENTAL INSURANCE COMPANY LTD., REPRESENTED BY DIVISIONAL OFFICER, D.O.T.H. TOWERS, MARKET ROAD, MUVATTUPUZHA, PIN
|
September 22, 2016 |
STATE Vs. UNITED INDIA INSURANCE COMPANY LIMITED ERNAKULAM, NOW REPRESENTED BY ITS REGIONAL MANAGER, REGIONAL OFFICE, SHARANYA, HOSPITAL ROAD, KOCHI
|
September 28, 2016 |
STATE Vs. NATIONAL INSURANCE COMPANY LTD., THALASSERY, REP. BY THE MANAGER, KOCHI REGIONAL OFFICE, M.G. ROAD, ERNAKULAM, COCHIN
|
July 20, 2016 |
STATE BANK OF INDIA Vs. GOURI K; SREERAGI K R
|
September 9, 2016 |
STATE BANK OF INDIA Vs. TOM THOMAS AND ORS.
|
April 8, 2016 |
STATE BANK OF INDIA Vs. SHYTEZ JOSEPH
|
July 29, 2016 |
STATE BANK OF INDIA AND ORS. Vs. SATHEESH BABU AND ORS.
|
April 7, 2016 |
STATE BANK OF TRAVANCORE Vs. S.SANTHANAKRISHNAN
|
August 16, 2016 |
STATE BANK OF TRAVANCORE Vs. CHIEF COMMISSIONER OF INCOME TAX
|
September 23, 2016 |
STATE OF KERALA Vs. SHIBU KUMAR P.K., S/O.LATE RAGHAVAN NAIR
|
January 21, 2016 |
STATE OF KERALA Vs. COCHIN GYMKHANA CLUB TOC-H NAGAR
|
April 7, 2016 |
STATE OF KERALA Vs. P.L.PRAKASH JAMES
|
August 17, 2016 |
STATE OF KERALA Vs. SARASAMMA
|
August 16, 2016 |
STATE OF KERALA Vs. SATHEESH AND ORS.
|
February 4, 2016 |
STATE OF KERALA Vs. SAJU GEORGE
|
December 1, 2016 |
STATE OF KERALA Vs. RADHAMMA K.
|
August 26, 2016 |
STATE OF KERALA Vs. ASIAN GRANITOR INDIA LTD.
|
February 2, 2016 |
STATE OF KERALA Vs. THOMAS AND ORS.
|
February 26, 2016 |
STATE OF KERALA Vs. K. KARIM AND ORS.
|
April 6, 2016 |
STATE OF KERALA Vs. FRANCIS
|
March 11, 2016 |
STATE OF KERALA Vs. P.R. LUCY
|
December 13, 2016 |
STATE OF KERALA Vs. SASI
|
February 10, 2016 |
STATE OF KERALA Vs. SRI.T.G.NADESAN
|
February 12, 2016 |
STATE OF KERALA Vs. RAMCHANDRAN NAIR
|
December 20, 2016 |
STATE OF KERALA Vs. MOHANRAJ AND OTHERS
|
February 19, 2016 |
STATE OF KERALA Vs. K.MANIYAN
|
June 21, 2016 |
STATE OF KERALA Vs. TECHSMITH SOFTWARE (P) LTD.
|
June 1, 2016 |
STATE OF KERALA Vs. ARAKKA AMMAD
|
June 10, 2016 |
STATE OF KERALA Vs. MALAYALA MANORAMA CO.LTD.
|
December 21, 2016 |
STATE OF KERALA Vs. THE MANAGER, KOTTATHALA SURENDRAN MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL
|
October 4, 2016 |
STATE OF KERALA Vs. JAYANANDAN
|
December 19, 2016 |
STATE OF KERALA Vs. SURESH
|
December 20, 2016 |
STATE OF KERALA Vs. K.V. SREENIVASAN
|
March 8, 2016 |
STATE OF KERALA Vs. T.G. NADESAN AND ORS.
|
February 15, 2016 |
STATE OF KERALA Vs. M.R.F. LIMITED
|
January 6, 2016 |
STATE OF KERALA Vs. P. SETHUMANATHAN AND ORS.
|
March 17, 2016 |
STATE OF KERALA Vs. SYED MUHAMMED
|
October 26, 2016 |
STATE OF KERALA Vs. HOTEL DIANA
|
October 21, 2016 |
STATE OF KERALA Vs. INDIRA
|
December 15, 2016 |
STATE OF KERALA Vs. AMAL PUBLIC SCHOOL
|
November 3, 2016 |
STATE OF KERALA AND ORS. Vs. KERALA LAND DEVELOPMENT CORPORATION EMPLOYEES UNION AND ORS.
|
January 13, 2016 |
STATE OF KERALA AND ORS. Vs. ALL KERALA BHARAT GAS DISTRIBUTORS ASSOCIATION AND ORS.
|
February 24, 2016 |
STATE OF KERALA AND ORS. Vs. T.V. BALAN AND ORS.
|
January 27, 2016 |
STATE OF KERALA AND ORS. Vs. ANITHA THOMAS AND ORS.
|
June 14, 2016 |
STATE OF KERALA AND ORS. Vs. K. PRABHAKARAN AND ORS.
|
April 5, 2016 |
STATE OF KERALA AND ORS. Vs. BIJU RAMESH AND ORS.
|
April 5, 2016 |
STATE OF KERALA AND ORS. Vs. P.K. KESAVAN AND ORS.
|
April 6, 2016 |
STATE OF KERALA AND ORS. Vs. SIMI S. AND ORS.
|
February 11, 2016 |
STATE OF KERALA AND ORS. Vs. SAJ HOLDINGS (P) LTD.
|
February 1, 2016 |
STATE OF KERALA REP. BY ITS SECRETARY, HIGHER SECONDARY EDUCATION DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM Vs. SR. JASEENTHA M.O, LECTURER, DEPARTMENT OF BOTANY, CARMEL COLLEGE, MALA, THRISSUR DISTRICT
|
December 5, 2016 |
STATE OF KERALA REPRESENTED BY SECRETARY Vs. GOPALAN
|
December 20, 2016 |
STATE OF KERALA REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT, GOVT. SECRETARIAT, THIRUVANANTHAPURAM Vs. HOTEL ELEGANCE KANJIRAPPALLY P.O., KOTTAYAM DISTRICT, REPRESENTED BY ITS MANGING PARTNER, K.J ABRAHAM, AGED 39 YEARS, S/O. THOMMAN JOSEPH.
|
November 29, 2016 |
STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT Vs. SURESH S/O.GOPALAN, KAITHAKKAATTU HOUSE, LOKAMALESWARAM, PANANGAD VILLAGE, KODUNGALLUR 680 665
|
December 20, 2016 |
STATE OF KERALA, REP. BY PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT AND ANR. Vs. KERALA LOK AYUKTA, REP. BY ITS REGISTRAR REPRESENTED BY ITS REGISTRAR AND OTHERS
|
February 25, 2016 |
STATE TRADING CORPORATION OF INDIA LTD. Vs. STATE OF KERALA
|
November 14, 2016 |
STEPHEN BERNARD Vs. THOMAS STEAPHEN & COMPANY LIMITED AND ORS.
|
February 1, 2016 |
SUBAIR Vs. STATE OF KERALA
|
May 23, 2016 |
SUBASH SOMAN Vs. STATE OF KERALA
|
February 16, 2016 |
SUBASH SOMAN Vs. STATE OF KERALA AND ORS.
|
January 16, 2016 |
SUBHADRA Vs. SECRETARY, THRIKKAKARA GRAMA PANCHAYATH
|
October 28, 2016 |
SUBHASH KUMAR Vs. DIRECTOR
|
December 19, 2016 |
SUDHAKARAN Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
|
July 18, 2016 |
SUDHAKSHINA Vs. C.B.THILAKAN
|
February 12, 2016 |
SUDHEESAN K. Vs. SUNILKUMAR
|
January 13, 2016 |
SUDHEESH Vs. ASHA K.A.
|
August 8, 2016 |
SUDHEESH KUMAR Vs. STATE OF KERALA
|
November 11, 2016 |
SUGATHAN Vs. STATE OF KERALA
|
March 30, 2016 |
SUHAIL BABU Vs. THAZHATH KARTHYANI
|
August 31, 2016 |
SUJANAPAL P. Vs. STATE OF KERALA AND ORS.
|
January 25, 2016 |
SUJITH Vs. STATE OF KERALA
|
June 13, 2016 |
SUJITH Vs. STATE OF KERALA
|
April 20, 2016 |
SUJITH P. Vs. STATE OF KERALA AND ORS.
|
February 23, 2016 |
SUJITH S. AND ORS. Vs. CALICUT UNIVERSITY AND ORS.
|
March 1, 2016 |
SULAIMAN KUNJU, KARUNAGAPPALLY TALUK Vs. DINESH LAL, KARUNAGAPPALLY TALUK
|
October 17, 2016 |
SULOCHANA.B.R. Vs. ANIL JOSE
|
March 21, 2016 |
SUMATHY Vs. STATE OF KERALA
|
March 8, 2016 |
SUMATHY AMMA Vs. BABU (RAJAN)
|
June 13, 2016 |
SUMESH Vs. THE STATE OF KERALA
|
December 8, 2016 |
SUNDARAM FINANCE LIMITED Vs. ABDUL KAREEM, S/O AHAMMEDKUTTY
|
April 8, 2016 |
SUNDARAM FINANCE LIMITED Vs. DAISEBAN
|
December 9, 2016 |
SUNDARAN, S/O.REMANAN Vs. STATE OF KERALA
|
July 15, 2016 |
SUNIL Vs. MUNAVARUDHEEN
|
January 14, 2016 |
SUNIL C. KURIEN Vs. UNION OF INDIA
|
August 25, 2016 |
SUNIL KUMAR & OTHERS Vs. STATE OF KERALA AND OTHERS
|
March 1, 2016 |
SUNIL KUMAR P ARACKAL PARAMBIL, EDAVETTY PO, THODUPUZHA, IDUKKI DISTRICT Vs. COCHIN DEVASWOM BOARD THRISSUR, REPRESENTED BY ITS SECRETARY, PIN 688 001
|
October 17, 2016 |
SUNITHA K. E. Vs. STATE OF KERALA
|
June 17, 2016 |
SUNITHA.C Vs. UNION OF INDIA
|
July 27, 2016 |
SUNNY Vs. STATE OF KERALA
|
January 21, 2016 |
SUNNY ABRAHAM Vs. JOINT COMMISSIONER OF CUSTOMS
|
June 9, 2016 |
SUNNY K GEORGE; AJIS BEN MATHEWS; M E KURIAKOSE; SATHEESH KOCHUPARAMBIL; MADAVANA BALAKRISHNA PILLAI; BABU MICHAEL; C H ABDUL LATHEEF; TOMY JOSEPH; K S INDU Vs. STATE OF KERALA; MAHATMA GANDHI UNIVERSITY; P K HARIKUMAR; TOMICHAN JOSEPH; V A PRAVEENKUMAR; SHERAFUDEEN K ; AJI C PANICKER; M S MURALI; B PADMANABHA PILLAI, PRINCIPAL; P K PADMAKUMAR; KRISHNADAS K
|
September 29, 2016 |
SUNNY, S/O. MATHAI Vs. STATE OF KERALA
|
March 21, 2016 |
SUO MOTU Vs. ADV. SRI. C.K. MOHANAN, (FATHERS NAME AND AGE NOT KNOWN TO THE PETITIONER), CHAMBER NO. 758, KHCAA CHAMBER BUILDING, NEAR HIGH COURT, ERNAKULAM, COCHIN
|
November 1, 2016 |
SUO MOTU Vs. STATE OF KERALA
|
July 25, 2016 |
SUPERINTENDENT OF POST OFFICES Vs. REGIONAL LABOUR COMMISSIONER
|
November 23, 2016 |
SUPERINTENDENT VENGATHANAM ESTATE Vs. GENERAL SECRETARY, MADHYAMEKHALA THOTTAM THOZHILALI UNION (HMS) ORS.
|
March 15, 2016 |
SURABHI AND ORS. Vs. LANKA TRADERS AND ORS.
|
March 8, 2016 |
SURENDRAN V.K. Vs. ELAVOOR SERVICE CO-OPERATIVE BANK LTD.
|
March 11, 2016 |
SURESH A.P. Vs. CIRCLE INSPECTOR OF POLICE AND ORS.
|
January 28, 2016 |
SURESH BABU Vs. SURESH. M.
|
August 8, 2016 |
SURESH KUMAR T.V. Vs. COCHIN DEVASWOM BOARD AND ORS.
|
February 2, 2016 |
SURESH V S/O R VASUDEVAN PILLAI Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION; STATE OF KERALA; ANU S MATTOM; GITTY ROSE EUGINE; SIVA BALA P; SASIKUMAR R
|
August 29, 2016 |
SURESH, S/O GOPALAN Vs. STATE OF KERALA
|
June 8, 2016 |
SURESH, S/O KRISHNAN, C. NO. 3211, CENTRAL PRISON, KANNUR Vs. STATE OF KERALA, INSPECTOR OF POLICE, SUTHANBATHERY POLICE STATION(CR. NO. 933/2013)
|
January 6, 2016 |
SURESHKUMAR K.N. Vs. COMMISSIONER OF EMPLOYEES COMPENSATION OFFICE
|
June 3, 2016 |
SURVAJITH S. KRISHNAN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS (WILD LIFE) AND CHIEF WILD LIFE
|
December 20, 2016 |
SURYA SANKARANARAYANAN Vs. THE REGIONAL TRANSPORT AUTHORITY
|
July 15, 2016 |
SUSAN ABRAHAM Vs. SHIBU GEROGE
|
June 13, 2016 |
SUSHA, AGED 21 YEARS, W/O. SREEJITH @UNNI, PUTHUVAL PUTHANVEEDU, THURUTHUMOOLA, ADUPPUKOOTANPARA,PEROORKADA, THIRUVANANTHAPURAM Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KERALA(HOME DEPARTMENT) GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
|
November 21, 2016 |
SWAMI THAPASYANANDA Vs. REVENUE DIVISIONAL OFFICER
|
June 16, 2016 |
SWAMY THANKAPPAN Vs. THE AUTHORISED OFFICER, HOUSING DEVELOPMENT FINANCE CORPORATION LTD.
|
July 29, 2016 |
SWANTHANTHRA AUTORICKSHAW THOZHILALI UNION Vs. SECRETARY TO GOVERNMENT, LEGAL METROLOGY DEPARTMENT AND ORS.
|
February 23, 2016 |
SYAM K.V. AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD LTD. AND ORS.
|
March 11, 2016 |
T BALACHANDRAN Vs. STATE OF KERALA; DISTRICT COLLECTOR, COLLECTORATE; TAHSILDAR TALUK OFFICE, MUKUNDAPURAM; TALUK SURVEYOR MUKUNDAPURAM TALUK; VILLAGE OFFICER PUTHENCHIRA VILLAGE; PUTHENCHIRA GRAMA PANCHAYAT; CHAIRMAN PUTHENCHIRA GRAMA PANCHAYATH; ASSISTANT EXECUTIVE ENGINE
|
August 11, 2016 |
T BASHEER Vs. NENMENI GRAMA PANCHAYAT
|
December 16, 2016 |
T K PORINCHU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
October 7, 2016 |
T K RATNAKARAN NAIR Vs. NATIONAL INSTITUTE OF TECHNOLOGY
|
June 15, 2016 |
T. BALAN Vs. STATE OF KERALA
|
February 15, 2016 |
T. BOBY FRANCIS Vs. LUCY VARGHESE AND ORS.
|
February 8, 2016 |
T. MURALIDHAR BHAGAVAT Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 20, 2016 |
T. RAJENDRAN Vs. MALABAR DEVASWOM BOARD
|
July 25, 2016 |
T. SABULAL Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,KOLLAM
|
August 9, 2016 |
T.A RAJULA Vs. T MANOJ
|
March 29, 2016 |
T.A. AHAMMED KABEER S/O. AHAMMED, AGED 61 YEARS, MEMBER OF LEGISLATIVE ASSEMBLY, TAZNI MANZIL 57, UNITY ROAD, CHANGAMPUZHA NAGAR, KOCHI Vs. STATE OF KERALA REP. BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM PIN
|
November 22, 2016 |
T.C.SENKUMAR Vs. M.K.RAHDAKRISHNAN NAIR
|
March 16, 2016 |
T.D. ANIL KUMAR Vs. S. SUDHEER AND ORS.
|
March 23, 2016 |
T.F. GEORGE, S/O. THARAKAN FRANCIS, CHOOLPRAM DESOM, IRINGAPRAM VILLAGE, CHAVAKKAD TALUK Vs. BHARATHKSHEMAM COMPANY, THRISSUR VILLAGE AND TALUK PIN
|
December 5, 2016 |
T.G. DAVID Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
January 27, 2016 |
T.HAMZA Vs. STATE
|
June 28, 2016 |
T.J. RAJU Vs. THE REGIONAL TRANSPORT AUTHORITY
|
August 6, 2016 |
T.K. BALAKRISHNAN NAIR, S/O. A.S. MENON, RESIDING AT VAZHAKKALA HOUSE, BILATHIKKULAM, KACHERI AMSOM, DESOM, KOZHIKODE DISTRICT Vs. THALANUR THODUKAYIL ABOOBACKER, S/O USMAN, PANNIANKARA AMSOM, DESOM, KOZHIKODE TALUK
|
December 5, 2016 |
T.K. MUHAMMED SHAFEEQ, Vs. MANAGER, TALI DEVASWOM, CALICUT
|
November 25, 2016 |
T.K.ISMAIL Vs. RUKKIYA
|
May 3, 2016 |
T.K.KUNHIRAMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 4, 2016 |
T.K.MANSOOR Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL
|
July 7, 2016 |
T.M. BASHEER Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
|
March 21, 2016 |
T.M. BIJU Vs. STATE OF KERALA AND OTHERS
|
May 17, 2016 |
T.M. GEORGE Vs. THE ARPOOKARA SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
March 11, 2016 |
T.P. SHAHUL HAMEED Vs. STATE OF KERALA AND ORS.
|
March 17, 2016 |
T.P.AJIKUMAR Vs. MAHATMA GANDHI UNIVERSITY
|
August 3, 2016 |
T.P.S.BUILDERS Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), KAKKANAD AND ORS.
|
May 26, 2016 |
T.R.CHANDRA BABU Vs. STATE OF KERALA
|
June 20, 2016 |
T.SIVADASAN Vs. JOINT REGISTRAR (GENERAL), KANNUR DISTRICT CO-OPERATIVE SOCIETIES
|
May 23, 2016 |
T.V. ANIL KUMAR Vs. JAMES THOMAS
|
March 22, 2016 |
TECHNOTRADE RETAIL SERVICES (I) PVT.LTD. Vs. THE INTELLIGENCE INSPECTOR
|
September 9, 2016 |
TERUMO PENPOL LTD. Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS (IMPORT)
|
July 5, 2016 |
THACHADI SOMAN Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION
|
July 13, 2016 |
THAIKKANDY CHANDRI Vs. DISTRICT MEDICAL OFFICER OF HEALTH; SUPERINTENDENT, GOVERNMENT HOSPITAL; SUPERINTENDENT, DISTRICT GOVERNMENT; M B JUBILEE; SUPERINTENDENT, GOVERNMENT MEDICAL COLLEGE HOSPITAL; STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR UNION OF INDIA
|
September 27, 2016 |
THAJUDEEN Vs. JAFARUDEEN AND ORS.
|
April 8, 2016 |
THAJUDEEN Vs. MOHAMMED HANEEFA
|
December 13, 2016 |
THALASSERY CO-OP. RURAL BANK LTD. Vs. STATE OF KERALA
|
January 12, 2016 |
THAMARASSERI ROMAN CATHOLIC DIOCESE Vs. UMADEVI NAMBIAR
|
November 23, 2016 |
THAMARATH APPUTTY Vs. PAYYANAKKOTTUMMAL RAGINI
|
August 22, 2016 |
THANKACHAN JOSE Vs. FEDERAL BANK LIMITED
|
October 26, 2016 |
THANKACHAN JOSE Vs. FEDERAL BANK LIMITED
|
October 27, 2016 |
THANKAMMA KOSHY Vs. STATE OF KERALA
|
August 19, 2016 |
THANKRAM Vs. STATE OF KERALA
|
January 18, 2016 |
THASLEEM Vs. STATE OF KERALA
|
January 15, 2016 |
THE ADMINISTRATOR UT OF LAKSHADWEEP, KAVARATTI Vs. T.CHERIYA KOYA
|
June 13, 2016 |
THE ADMINISTRATOR, UT OF LAKSHADWEEP Vs. SHIHABUDHEEN C.A.
|
July 26, 2016 |
THE AIRPORT DIRECTOR,CALICUT INTERNATIONAL AIRPORT Vs. CHERUVATTUR CHARU
|
June 27, 2016 |
THE ANGADI SERVICE CO-OPERATIVE BANK LTD. Vs. NISSAMU KUTTY
|
March 1, 2016 |
THE ASSISTANT COMMISSIONER, (AUDIT ASSMT) II COMMERCIAL TAXES AND ORS. Vs. SIEMENS LIMITED
|
June 16, 2016 |
THE ASSISTANT EXECUTIVE ENGINEER THE KERALA STATE ELECTRICITY BOARD Vs. CONSUMER GRIEVANCE REDRESSAL FORUM
|
August 5, 2016 |
THE ASSISTANT PROVIDENT FUND COMMISSIONER Vs. P.ACHUTHAN NAIR & COMPANY
|
February 11, 2016 |
THE BOARD OF DIRECTORS OF THE PUTHUPARAMBA SERVICE CO-OP. BANK LTD Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
|
January 13, 2016 |
THE BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD. Vs. VINOD
|
April 8, 2016 |
THE CALICUT AIRPORT WORKERS ASSOCIATION Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
|
July 20, 2016 |
THE CANARA BANK AND ORS. Vs. M.C. RATNAKARAN
|
March 22, 2016 |
THE CHIEF SECRETARY, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT Vs. AMARNATHA SHETTY
|
July 13, 2016 |
THE CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
February 15, 2016 |
THE COCHIN MALABAR ESTATES AND INDUSTRIES LTD, OWNING PULLIKKANAM ESTATE, GROUND FLOOR, NGO UNION OFFICE BUILDING, PALLIMUKKU, KOCHI Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, 7TH FLOOR, SKYLARK BUILDING, NEHRU PLACE, NEW DELHI 110 019
|
October 4, 2016 |
THE COCHIN PORT TRUST Vs. M. SATHEESAN
|
June 13, 2016 |
THE COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. THE BHARAT PETROLEUM CORPORATION LTD.
|
August 23, 2016 |
THE COCHIN REFINERIES EMPLOYEES ASSOCIATION (REG. NO.120/67) AMBALAMUGAL, KOCHI Vs. THE BHARAT PETROLEUM CORPORATION LTD, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR, BHARAT BHAVAN, 4 & 6, CURRIMBHOY ROAD, BALLARD ESTATE, MUMBAI
|
December 21, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. DR. P.SASIKUMAR
|
July 12, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S.MUTHOOT BANKERS (ARYASALA)
|
June 6, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S D.C MILLS PVT. LTD.
|
July 12, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. DR. K.M. MEHABOOB
|
September 9, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. SAMURAI TECHNO TRADING (P) LTD.
|
June 20, 2016 |
THE COMMISSIONER OF INCOME TAX Vs. M/S. ST. FRANCIS CLAY DECOR TILES
|
March 22, 2016 |
THE COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN Vs. SHRI.PROMY KURIAKOSE
|
July 14, 2016 |
THE COMMISSIONER OF INCOME TAX,COCHIN Vs. SARAF TRADING CORPORATION
|
June 21, 2016 |
THE COMMISSIONER OF INCOME-TAX, COCHIN Vs. M/S. ALAPATT BROTHERS KOCHI-11
|
June 6, 2016 |
THE DIRECTOR OF AGRICULTURE Vs. ALEXANDER I.
|
October 14, 2016 |
THE DIRECTOR OF POSTAL SERVICES (SR) Vs. SMT. B.KASTHURI BAI
|
March 9, 2016 |
THE DIRECTOR, MOOKAMBIKA COLLEGE Vs. STATE OF KERALA
|
November 10, 2016 |
THE DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY, CALICUT AND ORS. Vs. M. KUMARAN
|
February 12, 2016 |
THE DIRECTOR,MOOKAMBIKA COLLEGE OF PHARMACEUTICAL SCIENCES & RESEARCH Vs. STATE OF KERALA
|
October 3, 2016 |
THE DISTRICT CONSUMERS VIGILANCE FORUM THODUPUZHA Vs. KERALA STATE
|
August 29, 2016 |
THE DISTRICT LABOUR OFFICER AND THE ASSESSMENT OFFICER Vs. K.K. RAJI
|
June 30, 2016 |
THE DISTRICT TOWN PLANNER AND ORS. Vs. ANTONY JOSEPH AND ORS.
|
February 24, 2016 |
THE EXECUTIVE DIRECTOR, INDEX CHITS & FINANCE PRIVATE LTD. Vs. V.K. BALAN AND ORS.
|
February 16, 2016 |
THE FEDERAL BANK LIMITED Vs. STATE OF KERALA
|
July 18, 2016 |
THE FEDERAL BANK LIMITED, VALLITHODE BRANCH, REPRESENTED BY ITS AUTHORISED OFFICER/CHIEF MANAGER, ASSET RECOVERY BRANCH, KOZHIKODE Vs. SMT. THAHIRA, W/O.ABDUL NAZAR A.K., SHAIK PALACE, MUZHAKUNNU, VILAKODE, KANNUR DISTRICT
|
June 6, 2016 |
THE GENERAL MANAGER Vs. THE HEALTH INSPECTOR
|
January 20, 2016 |
THE GENERAL SECRETARY, N.S.S. HEAD OFFICE (WRONGLY SHOWN AS N.S.S. ENTRAL COMMITTEE IN THE CAUSE TITLE OF THE WRIT PETITION), PERUNNAI, CHANGANACHERRY, (MANAGEMENT OF NSS MEDICAL MISSION HOSPITAL, PANDALAM) Vs. THE LABOUR COURT, KOLAM
|
December 21, 2016 |
THE GENERAL SECRETARY, STATE BANK OF TRAVANCORE STAFF UNION Vs. THE INDUSTRIAL TRIBUNAL
|
September 27, 2016 |
THE GENERAL SECRETARY, WORKERS CONGRESS Vs. THE MANAGER, MADUPETTY ESTATE
|
July 4, 2016 |
THE GLOBAL INSTITUTE OF ARCHITECTURE PERADIKUNNU Vs. THE SECRETAR HIGHER EDUCATION DEPARTMENT
|
August 10, 2016 |
THE INDIAN NATIONAL TRADE UNION CONGRESS, ERNAKULAM DISTRICT COMMITTEE, INTUC OFFICE,VALANJAMBALAM, KOCHI Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, INDUSTRIES DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
|
December 19, 2016 |
THE IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED Vs. SMT.K.SMITHA
|
February 24, 2016 |
THE KANJOOR SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 8, 2016 |
THE KERALA PUBLIC SERVICE COMMISSION Vs. RAJAN K.R.
|
July 19, 2016 |
THE KERALA PUBLIC SERVICE COMMISSION Vs. BAIJU S.
|
April 8, 2016 |
THE KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. THE LABOUR COURT,KOLLAM
|
June 22, 2016 |
THE KERALA STATE CO-OPERATIVE BANK LTD. Vs. KERALA LOK AYUKTA AND ORS.
|
July 14, 2016 |
THE KERALA STATE ROAD TRANSPORT CORPORATION Vs. THE REGIONAL TRANSPORT AUTHORITY
|
July 18, 2016 |
THE KINGS EDUCATIONAL TRUST (REGD.) Vs. THE ADICHANALLOOR GRAMA PANCHAYATH
|
June 28, 2016 |
THE KSCC LTD. Vs. STATE OF KERALA AND ORS.
|
March 14, 2016 |
THE MAMPAD GRAMA PANCHAYATH, OFFICE OF THE MAMPAD GRAMA PANCHAYATH, MAMPAD P.O., MALAPPURAM DISTRICT, REP. BY ITS PRESIDENT BINDU THOMAS, W/O.THOMAS, AGED 35 YEARS, PUTHUPARAMBIL HOUSE, VADAPURAM P.O., MALAPPURAM DISTRICT Vs. THE CONVENOR, MAMPAD FRIENDS ALL INDIA SEVENS FOOTBALL TOURNAMENT COMMITTEE, MAMPAD P.O., MALAPPURAM DISTRICT, PIN
|
October 21, 2016 |
THE MANAGER, A I H S SCHOOL Vs. STATE OF KERALA
|
August 1, 2016 |
THE MANAGER, POONATH NELLISSERY A.U.P. SCHOOL POONATH Vs. K.PRADEEP KUMAR
|
August 23, 2016 |
THE MANAGER,KOORIKUZHI A.M.U.P SCHOOL Vs. STATE OF KERALA
|
March 31, 2016 |
THE MANAGER,WALLARDIE ESTATE Vs. THE SECRETARY,KERALA STATE ESTATE LABOUR UNION, INTUC
|
July 14, 2016 |
THE MANAGING COMMITTEE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 29, 2016 |
THE MANAGING COMMITTEE, THIRUVALLA EAST CO-OPERATIVE BANK LIMITED Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
|
September 7, 2016 |
THE MANAGING DIRECTOR,KERALA STATE FILM DEVELOPMENT CORPORATION Vs. SMT.CHANDRAKUMARI
|
July 15, 2016 |
THE MANAGING DIRECTOR,KHANDELWAL LABORATARIES (PVT).LTD. Vs. LABOUR COURT, KOLLAM AND ORS.
|
March 9, 2016 |
THE MATHRUBHOOMI PRINTING & PUBLISIHING COMPANY LTD. AND ORS. Vs. SUDHEESH K. AND ORS.
|
April 7, 2016 |
THE MATTANCHERY MAHAJANIK CO-OPERATIVE URBAN BANK LTD. Vs. RAJENDRAN M.
|
March 1, 2016 |
THE MEDICAL COUNCIL OF INDIA Vs. SREE ANJENAYA MEDICAL TRUST
|
August 1, 2016 |
THE NATIONAL INSURANCE CO. LTD. Vs. ARAVINDAKSHAN
|
March 16, 2016 |
THE NAVODAYA VIDYALAYA SAMITI AND ORS. Vs. S. MURALI
|
April 5, 2016 |
THE NEW INDIA ASSURANCE CO. LTD. Vs. JINOOSH C.A.
|
May 26, 2016 |
THE NEW INDIA ASSURANCE CO.LTD Vs. SHAJI CHERIYACKAL
|
May 19, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. THE INSURANCE OMBUDSMAN
|
May 30, 2016 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. BEENA KUMARI AND ORS.
|
February 22, 2016 |
THE NEW INDIA ASSURANCE COMPANY LTD Vs. P.CHANDRAN
|
July 25, 2016 |
THE ORIENTAL INSURANCE CO.LTD. Vs. SHAMUGHAN
|
March 23, 2016 |
THE ORIENTAL INSURANCE COMPANY LIMITED THODUPUZHA NOW REPRESENTED BY ITS ASSISTANT MANAGER, REGIONAL OFFICE, METRO PALACE, KOCHI Vs. SALEENA, W/O. MAJEED @ ABDUL MAJEED, MAHAROOF MANZIL, KODUVALLY, KOZHIKODE TALUK
|
May 27, 2016 |
THE PATTANCHERRY SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 10, 2016 |
THE PRINCIPAL SCMS SCHOOL OF TECHNOLOGY & MANAGEMENT Vs. THE MAHATMA GANDHI UNIVERSITY
|
August 29, 2016 |
THE PRINCIPAL, ELIJAH INSTITUTE OF MANAGEMENT STUDIES, KURICHIKKARA P.O., THRISSUR Vs. THE UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O., THENHIPALAM, CALICUT
|
September 29, 2016 |
THE PRINCIPAL, SREE NARAYANA MANGALAM INSTITUTE OF MANAGEMENT AND TECHNOLOGY, MALIANKARA, ERNAKULAM DISTRICT Vs. FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES IN KERALA, T.C 15/1553
|
September 29, 2016 |
THE PRINCIPAL,RAJAGIRI COLLEGE OF SOCIAL SCIENCES Vs. M.G. UNIVERSITY
|
July 29, 2016 |
THE RANGE OFFICER/AUTHORISED OFFICER KERALA FOREST DEPARTMENT AND ORS. Vs. MUNNAR TEA GARDEN RESIDENCY
|
March 16, 2016 |
THE REGIONAL DIRECTOR E.S.I. CORPORATION Vs. UNO SECURITY SERVICES
|
May 17, 2016 |
THE REGIONAL DIRECTOR E.S.I.CORPORATION Vs. THANKAMMA BABY
|
June 3, 2016 |
THE REGIONAL DIRECTOR ESI CORPORATION, PANCHADEEP BHAVAN, N.S.ROUND,, THRISSUR Vs. M/S. JAYMAT HOTEL RESORTS LTD., JAYMAT NAGAR, EDATHALA, ALUVA
|
December 15, 2016 |
THE REGIONAL DIRECTOR, E.S.I.CORPORATION PANCHADEEP BHAVAN Vs. M/S.ARJUN ASSOCIATES
|
March 10, 2016 |
THE REGIONAL PROVIDENT COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION, SUB REGIONAL OFFICE, P.B. NO. 1895, COCHIN Vs. FEDERAL BANK LTD P.B. NO. 103, ALUVA
|
December 21, 2016 |
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. K.K.BHANUMATHY
|
January 29, 2016 |
THE REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM Vs. THE TRIVANDRUM MEDICAL COLLEGE HOSPITAL DEVELOPMENT SOCIETY, MEDICAL COLLEGE P.O. THIRUVANANTHAPURAM
|
November 9, 2016 |
THE REGIONAL PROVIDENT FUND FINANCE COMMISSIONER Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPN.LTD.
|
June 7, 2016 |
THE SECRETARY PERPETUAL SUCCOUR CHARITABLE TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
July 14, 2016 |
THE SECRETARY, KERALA STATE ELECTRICITY BOARD, VAIDHYUTHI BHAVAN, THIRUVANANTHAPURAM Vs. THE INDUSTRIAL TRIBUNAL, IDUKKI
|
December 17, 2016 |
THE SECRETARY,KERALA STATE PRIVATE MOTOR WORKERS CONGRESS,INTUC (UNION) Vs. SAM VARGHESE
|
August 9, 2016 |
THE SENIOR SUPERINTENDENT OF POST OFFICES Vs. B.RAMACHANDRAN
|
April 8, 2016 |
THE STATE OF KERALA AND ORS. Vs. V.P. JOSEPH AND ORS.
|
February 11, 2016 |
THE SUPERINTENDING ENGINEER PUBLIC WORKS DEPARTMENT(BUILDINGS) Vs. K.V.JOSEPH & SONS PVT. LTD.
|
May 19, 2016 |
THE THODUPUZHA TALUK CO-OPERATIVE Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 10, 2016 |
THE THODUPUZHA TALUK CO-OPERATIVE RUBBER MARKETING SOCIETY Vs. THE KERALA CO-OPERATIVE TRIBUNAL, THIRUVANANTHAPURAM AND ORS.
|
March 1, 2016 |
THE UNION OF INDIA Vs. KERALA CHEMICAL AND PROTEINS LIMITED
|
February 17, 2016 |
THE UNITED PLANTERS ASSOCIATION OF SOUTHERN INDIA AND ORS. Vs. UNION OF INDIA
|
January 27, 2016 |
THE VILLAGE OFFICER, VILLAGE OFFICE, CHINGOLY, ALAPPUZHA DISTRICT, PIN Vs. ABDUL AZIZ, S/O.MAITHEENKUTTY, ULLASAM, CHINGOLY VILLAGE, KARTHIKAPPALLY TALUK, ALAPPUZHA
|
December 1, 2016 |
THE WAYAND DISTRICT POLICE CO-OPERATIVE SOCIETY Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 23, 2016 |
THEMMA Vs. INFANT JESUS CHURCH
|
October 24, 2016 |
THERI KARIKUTTY Vs. K. HAMZA
|
July 14, 2016 |
THILAKAN Vs. STATE OF KERALA
|
August 3, 2016 |
THIRUPURAM SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
|
March 21, 2016 |
THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
September 7, 2016 |
THODUPUZHA URBAN CO-OPERATIVE BANK LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
September 5, 2016 |
THOMAS Vs. MERLIN CONSTRUCTION COMPANY (P) LTD.
|
June 24, 2016 |
THOMAS Vs. THE UNITED INDIA INSURANCE CO. LTD
|
December 1, 2016 |
THOMAS Vs. LONAPPAN AND ORS
|
October 19, 2016 |
THOMAS Vs. STATE OF KERALA
|
January 22, 2016 |
THOMAS ATHANACIOUS Vs. STATE OF KERALA AND ORS.
|
February 25, 2016 |
THOMAS C. KUNJACHAN Vs. THE REVENUE DIVISIONAL OFFICER
|
September 26, 2016 |
THOMAS J @ K.J. THOMAS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE REVENUE
|
October 20, 2016 |
THOMAS MATHEW Vs. STATE OF KERALA
|
January 18, 2016 |
THOMAS PUDUKKADAN Vs. STATE OF KERALA
|
December 2, 2016 |
THOMAS T.J. Vs. THE MAHATMA GANDHI UNIVERSITY
|
August 10, 2016 |
THOMAS T.K. Vs. M/S ALLEPPEY PARCEL SERVICE LLP
|
July 14, 2016 |
THOMAS THOMAS Vs. STATE OF KERALA
|
November 29, 2016 |
THOMASKUTTY Vs. THE COMMISSIONER OF EXCISE, THIRUVANANTHAPURAM EXCISE COMMISSIONERATE AND ORS.
|
March 9, 2016 |
THOMASKUTTY Vs. THE COMMISSIONER OF EXCISE AND ORS.
|
January 29, 2016 |
THOTTIYIL BABU Vs. STATE OF KERALA
|
February 9, 2016 |
THRESIA DAS Vs. STATE OF KERALA
|
July 11, 2016 |
THRESSIAMMA SEBASTIAN Vs. SHOJI RAM
|
February 29, 2016 |
THULASEEDHARAN Vs. STATE OF KERALA
|
February 10, 2016 |
THULASEEDHARAN Vs. STATE OF KERALA
|
February 15, 2016 |
TIJO Vs. STATE OF KERALA
|
November 16, 2016 |
TISHA SHIP MANAGEMENT PVT LTD Vs. JOINT COMMISSIONER, CENTRAL EXCISE, CUSTOMS AND SERVIC TAX
|
July 27, 2016 |
TMV NATURAL OILS AND EXTRACTS (P) LTD. Vs. SUB INSPECTOR OF POLICE BINANIPURAM POLICE STATION
|
November 10, 2016 |
TOM THOMAS OLASSAYAIL, M.K.RAGHAVAN ROAD, KOOVAPPADAM, KOCHI Vs. STATE BANK OF INDIA OVERSEAS BRANCH, WILLINGTON ISLAND, REPRESENTED BY ITS MANAGER, PIN
|
November 30, 2016 |
TOMY P. JOSEPH Vs. UNION OF INDIA
|
June 16, 2016 |
TRACO CABLE EMPLOYEES ASSOCIATION (INTUC) TRACO CABLE COMPANY LIMITED, JFTC FACTORY, CHUMATHARA, THIRUVALLA Vs. TRACO CABLE COMPANY LIMITED IVTH FLOOR, KERALA STATE HOUSING BOARD OFFICE COMPLEX, PANAMPALLY NAGAR, KOCHI
|
November 9, 2016 |
TRANSFORMERS AND ELECTRICALS KERALA LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
August 11, 2016 |
TRANSPORT DEMOCRATIC FEDERATION Vs. GOVERNMENT OF KERALA
|
April 19, 2016 |
TRAVANCORE -COCHIN CHEMICALS LTD. Vs. UNION OF INDIA
|
February 12, 2016 |
TRAVANCORE SUGARS & CHEMICALS LTD. Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
February 11, 2016 |
TREESA LAZER Vs. VINU
|
September 6, 2016 |
TRICHUR TOWER HOTEL (P)LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
July 12, 2016 |
TRINITY SECURITIES PRIVATE LTD Vs. THE REVENUE DIVISIONAL OFFICER
|
February 9, 2016 |
TRIPENTA HOTELS(P)LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
April 8, 2016 |
TRIVANDRUM MEDICAL COLLEGE HOSPITAL DEVELOPMENT SOC Vs. REGIONAL PROVIDENT FUND COMMISSIONER BHAVISHYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM
|
November 9, 2016 |
U. ABDUL SHUKOOR AND ORS. Vs. T.A. VAHAB AND ORS.
|
April 4, 2016 |
U. HUSSAIN Vs. STATE OF KERALA AND ORS.
|
October 3, 2016 |
UMA SANKAR K.D. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI
|
June 24, 2016 |
UMMACHUKUTTY Vs. STATE OF KERALA
|
June 2, 2016 |
UMMACHUTTI Vs. SUB INSPECTOR OF POLICE, PARAPPANANGADI; CIRCLE INSPECTOR OF POLICE; FATHIMA, D/O MUHAMMEDALI
|
August 31, 2016 |
UMMER Vs. THE STATE OF KERALA
|
December 7, 2016 |
UMMER KOYA Vs. STATE OF KERALA
|
February 19, 2016 |
UMMUL FAIZA P.M. AND ORS. Vs. AKBAR QUARASHI
|
January 22, 2016 |
UNICORN PLYWOODS(P) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, E.P.F.O. AND ORS.
|
March 16, 2016 |
UNION OF INDIA Vs. V.SELVAM
|
June 21, 2016 |
UNION OF INDIA Vs. V.S. JAITHA
|
August 1, 2016 |
UNION OF INDIA Vs. ACHAMMA JOHN
|
July 1, 2016 |
UNION OF INDIA Vs. P.M.VANAJA KUMARI
|
July 4, 2016 |
UNION OF INDIA Vs. N CHANDRALAL
|
September 9, 2016 |
UNION OF INDIA Vs. JAYAN CHERIAN
|
December 2, 2016 |
UNION OF INDIA Vs. M. CHENCHURAMAN
|
August 29, 2016 |
UNION OF INDIA Vs. ABDUL RASHEED
|
July 21, 2016 |
UNION OF INDIA Vs. DEFENCE CANTEEN CIVIL EMPLOYEES ASSOCIATION
|
June 30, 2016 |
UNION OF INDIA Vs. SUBHADRA AND ORS.
|
March 11, 2016 |
UNION OF INDIA Vs. C DEVADHASAN
|
December 21, 2016 |
UNION OF INDIA AND ORS. Vs. V. PARAMESWARAN AND ORS.
|
March 3, 2016 |
UNION OF INDIA AND ORS. Vs. VINOD GEORGE AND ORS.
|
March 23, 2016 |
UNION OF INDIA AND ORS. Vs. K.P. SHASHIDHARAN
|
February 22, 2016 |
UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA Vs. RAJAGOPAL P T
|
December 8, 2016 |
UNION OF INDIA SECRETARY TO GOVERNMENT OF INDIA Vs. J RAJMOHAN
|
December 21, 2016 |
UNION OF INDIA, REP. BY GENERAL MANAGER, SOUTHERN RAILWAY, CHENNAI Vs. FANCY BABU, W/O. BABU THOMAS, (SR. CLERK, PALGHAT DIVISION, S. RLY) RESIDING AT MUTTATHUPADAM HOUSE, GANDHI NAGAR P.O., KOTTAYAM
|
October 3, 2016 |
UNION OF INDIA, REPRESENTED BY ITS SECRETARY; FLAG OFFICER COMMANDING-IN-CHIEF; CHIEF STAFF OFFICER (PERSONNEL & ADMINISTRATION) Vs. A S SHAJI
|
September 19, 2016 |
UNION TERRITORY LAKSHADWEEP ADMINISTRATION Vs. PATTAKKAL SAYED AHAMMED KOYA THANGAL
|
March 22, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SAJI JOHN
|
May 27, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SAJI JOHN
|
July 27, 2016 |
UNITED INDIA INSURANCE CO. LTD. Vs. SELVARAJ AND ORS.
|
January 13, 2016 |
UNITED INDIA INSURANCE CO.LTD. Vs. GEORGE AND ORS.
|
December 15, 2016 |
UNITED INDIA INSURANCE CO.LTD. Vs. RAJAN @ SHANKARANARAYANAN
|
June 2, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. BEENA PATHROSE
|
September 28, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. SURAT GOODS TRANSPORT SERVICE
|
December 14, 2016 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. THOMAS
|
June 8, 2016 |
UNIVERSAL OLEORESINS Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
September 5, 2016 |
UNNIKRISHNAN Vs. STATE OF KERALA
|
June 28, 2016 |
UNNIKRISHNAN Vs. M/S. SHRIRAM TRANSPORT FINANCE CO. LTD.
|
December 15, 2016 |
UNNIKRISHNAN Vs. MANIKANDAN
|
February 26, 2016 |
UNNIKRISHNAN K. K. Vs. STATE OF KERALA
|
June 29, 2016 |
UNNIKRISHNAN, S/O GOVINDAN Vs. STATE OF KERALA
|
June 8, 2016 |
UNNIKRISHNAN.P.V. Vs. STATE OF KERALA
|
June 8, 2016 |
UNO SECURITY SERVICES 39/4024 C, PENGALTU BUILDING, SREEKANDATH ROAD, RAVIPURAM, KOCHI Vs. THE REGIONAL DIRECTOR E.S.I. CORPORATION, PANCHADEEP BHAVAN, THRISSUR
|
May 17, 2016 |
UPENDRA RAO Vs. AMMINI
|
November 30, 2016 |
USHA @ AMMINI Vs. STATE OF KERALA
|
April 28, 2016 |
USHA KUMARI Vs. THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
|
June 15, 2016 |
USHA KUMARI N. Vs. THE KASARGODE DISTRICT CO-OPERATIVE BANK LIMITED AND ORS.
|
March 10, 2016 |
USMAN M.P. Vs. STATE OF KERALA
|
June 10, 2016 |
V B JAMES Vs. FLAG OFFICER
|
December 15, 2016 |
V K SUBAIDA Vs. STATE OF KERALA; ASSISTANT EDUCATIONAL OFFICER; MANAGER, CHERUVALLOOR L P SCHOOL
|
September 23, 2016 |
V MONY Vs. STATE OF KERALA; SAIRA BHANU
|
September 22, 2016 |
V P ABDUL KAREEM Vs. STATE OF KERALA REPRESENTED SECRETARY TO GOVERNMENT
|
December 13, 2016 |
V T RAGHUNATH Vs. HIGH COURT OF KERALA
|
December 19, 2016 |
V. DILEEP KUMAR Vs. V. DEVAKI AND ORS.
|
March 3, 2016 |
V. MURALIDHARAN Vs. V.A. KUMARAN
|
July 5, 2016 |
V. SASI Vs. STATE OF KERALA
|
July 13, 2016 |
V. SIVANKUTTY, AGED 60 YEARS, MEMBER OF THE LEGISLATIVE ASSEMBLY, S/O. M. VASUDEVAN PILLAI, MULLAKKAL HOUSE, SUBASH NAGAR, PERUNTHANNI, THIRUVANANTHAPURAM Vs. K.C. JOSEPH, AGED 79 YEARS, S/O. K.M. CHACKO, PRESENTLY WORKING AS MINISTER FOR PLANNING AND CULTURE, STATE OF KERALA AND RESIDING AT KOWDIAR HOUSE, VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN
|
March 11, 2016 |
V. SUDHAKARAN Vs. PALLICHAL GRAMA PANCHAYAT AND ORS.
|
March 17, 2016 |
V. ULAHANNAN Vs. STATE OF KERALA AND OTHERS
|
November 21, 2016 |
V.A.HENRY Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
|
July 19, 2016 |
V.C MATHEW Vs. THE STATE OF KERALA
|
August 5, 2016 |
V.C.KURIAKOSE Vs. STATE OF KERALA
|
May 31, 2016 |
V.G. PADMANABHAN Vs. THE SPECIAL OFFICER AND ORS.
|
February 22, 2016 |
V.GOPALAKRISHNAN Vs. STATE OF KERALA
|
September 19, 2016 |
V.J. MICHAEL AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 28, 2016 |
V.J.YOHANNAN Vs. NATIONAL INSURANCE COMPANY LTD.
|
March 10, 2016 |
V.K. BABURAJ, S/O. KOCHUPILLAI, AGED 56 YEARS, PWD CONTRACTOR, VANDHUPARAMBIL HOUSE, VAYATHOOR, ULLICKAL P.O., TALIPARAMBA TALUK, KANNUR DISTRICT Vs. ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR, 2ND FLOOR, PREETHI BUILDING, M.V.ROAD, PALARIVATTOM, ERNAKULAM, KOCHI
|
August 26, 2016 |
V.K. JANARDHANAN NAIR Vs. VIJAYAMMA AND ORS.
|
April 6, 2016 |
V.K. SANKARANKUTTY, S/O KOCHIKKA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM.
|
July 12, 2016 |
V.K.MANOJ PAI Vs. INDIRAMBAL
|
September 7, 2016 |
V.K.NISHAD Vs. STATE OF KERALA
|
December 5, 2016 |
V.K.NITHYANANDAN Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 5, 2016 |
V.K.RAKESH Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE (APPEALS)
|
June 22, 2016 |
V.M. ANDREWS Vs. DAISY PUNNAN AND ORS.
|
February 25, 2016 |
V.M. JOSE AND ORS. Vs. THE BRANCH MANAGER, I.C.D.S. LTD. AND ORS.
|
April 8, 2016 |
V.P. JAYARAJ Vs. STATE OF KERALA AND ORS.
|
February 26, 2016 |
V.P. JOLLY Vs. STATE OF KERALA AND ORS.
|
March 22, 2016 |
V.P.JAYARAJ Vs. STATE OF KERALA
|
February 25, 2016 |
V.P.RANJINI Vs. THE STATE OF KERALA
|
June 8, 2016 |
V.R.GOPALAN Vs. A.V.USMAN
|
March 17, 2016 |
V.RAGHUDHARAN Vs. UNION BANK OF INDIA AND OTHERS
|
February 26, 2016 |
V.V. SUNNY Vs. V.V. PAULOSE AND ORS.
|
January 25, 2016 |
V.VELAYUDHAN CHETTIAR Vs. KERALA STATE ELECTRICITY BOARD
|
May 26, 2016 |
VADAVUKODE FARMERS SERVICE CO-OP. BANK LTD. Vs. UNION OF INDIA
|
December 19, 2016 |
VAHISA VIJAYAN AND OTHERS Vs. C I LINCY SUNNY, THRISSUR
|
May 18, 2016 |
VALSALA DEVI AGED 54 YEARS, W/O. GIREESH KUMAR, LAKSHMI NIVAS, KIZHAKKEKARA, MUVATTUPUZHA P.O., PIN Vs. THE STATE POLICE CHIEF POLICE HEAD QUARTERS, TRIVANDRUM
|
November 23, 2016 |
VALSALA KUMARI DEVI M. Vs. STATE OF KERALA AND ORS.
|
February 29, 2016 |
VALSALAMMA Vs. CHANDRAN
|
September 8, 2016 |
VALSAMMA Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS.
|
January 19, 2016 |
VALSAN NELLANIKUNNEL VEEDU, DWARAKA,, NALLOORNADU P.O. Vs. STATE MANANTHODY POLOICE STATION, THROUGH PUBLIC, PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
July 4, 2016 |
VANAJA K.C. Vs. STATE OF KERALA
|
April 6, 2016 |
VANIAMKULAM PANCHAYATH VANITHA SAHAKARANA SANGHAM LTD Vs. THE KERALA CO-OPERATIVE TRIBUNAL
|
March 21, 2016 |
VARGHESE JOHN @ SABU Vs. THE STATE OF KERALA
|
July 8, 2016 |
VASANTHAKUMARI AMMA Vs. THE COMMISSIONER OF EXCISE KERALA STATE
|
March 15, 2016 |
VASANTHAKUMARY T.O. Vs. REGISTRAR OF CO-OP. SOCIETIES
|
September 2, 2016 |
VASAVAN Vs. KERALA STATE ELECTRICITY BOARD
|
October 6, 2016 |
VASU Vs. CHATHAMANGALAM EZHUVA SAMUDAYA SANGHAM
|
August 9, 2016 |
VASUDEVAN Vs. DEVAKAY AND ORS.
|
January 7, 2016 |
VASUMATHY, W/O.KUNJUKATTIL BALAKRISHNAN Vs. K.R.KOMBANKUTTY
|
July 15, 2016 |
VAYALALI GIRISHAN AND ORS. Vs. STATE OF KERALA
|
February 15, 2016 |
VAZHAYIL MEETHAL HYRUNNISA Vs. THE KOOTHALI SERVICE CO-OPERATIVE BANK LTD.
|
March 21, 2016 |
VEETTIL NARAYANAN ACHARI HARI Vs. THE ASSISTANT COLLECTOR OF CUSTOMS (PVE)
|
February 9, 2016 |
VELAYUDHAN NAIR Vs. YOUNG MENS CHRISTIAN ASSOCIATION KOLLAM
|
January 28, 2016 |
VELUTHA Vs. THE SUB INSPECTOR OF POLICE
|
January 25, 2016 |
VENKA REDDY CHINNAPUREDDY Vs. COMMERCIAL TAX OFFICER (DUTY)
|
April 12, 2016 |
VENKATASWARAN Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD.
|
February 26, 2016 |
VENU Vs. STATE OF KERALA
|
June 30, 2016 |
VENU Vs. BINOY.K.T.
|
February 15, 2016 |
VICTORY PAPER AND BOARDS (INDIA)LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION AND ORS.
|
February 23, 2016 |
VIDHU MOHAN D/O CHANDRAMOHAN Vs. MANOJ K RAVEENDRAN S/O LATE RAVEENDRAN
|
July 22, 2016 |
VIDHU.G. Vs. STATE OF KERALA
|
August 11, 2016 |
VIJAYA RAGHAVANANDAN Vs. STATE OF KERALA
|
December 20, 2016 |
VIJAYAKUMAR Vs. SURESH KUMAR
|
March 29, 2016 |
VIJAYAKUMAR Vs. CHITRA JOMON
|
September 5, 2016 |
VIJAYAKUMAR P.C. Vs. TRAVANCORE DEVASWOM BOARD
|
June 7, 2016 |
VIJAYAKUMAR S Vs. STATE OF KERALA
|
June 6, 2016 |
VIJAYAKUMAR S. Vs. RENJITH KUMAR
|
July 12, 2016 |
VIJAYAKUMARI Vs. THE STATE OF KERALA
|
March 15, 2016 |
VIJAYALAKSHMI Vs. DORAISWAMI
|
October 20, 2016 |
VIJAYALEKSHMI Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
|
February 23, 2016 |
VIJAYAM Vs. K.K.RAVEENDRAN
|
May 24, 2016 |
VIJAYAMMA Vs. DISTRICT COLLECTOR, CIVIL STATION AND ORS.
|
February 8, 2016 |
VIJAYAMMA Vs. STATE OF KERALA
|
February 9, 2016 |
VIJAYAMMA GOPI, W/O. LATE M.M. GOPI AND OTHER Vs. UNION BANK OF INDIA AND OTHERS
|
August 16, 2016 |
VIJAYAN KOTTARI Vs. STATE OF KERALA
|
June 23, 2016 |
VIJAYAN NAIR Vs. THANKAMANI AMMA
|
January 25, 2016 |
VIJAYAN.C. Vs. THE EXECUTIVE ENGINEER,PWD ROADS DIVISION
|
December 5, 2016 |
VIJAYARAJAN Vs. C.RADHA
|
February 25, 2016 |
VILASINI AMMA Vs. K.UNNIKRISHNAN
|
July 11, 2016 |
VILASINI AND ORS. Vs. THANKAM
|
February 22, 2016 |
VIMAL Vs. STATE OF KERALA
|
June 22, 2016 |
VIMAL ALIAS THOMAS Vs. STATE OF KERALA
|
July 22, 2016 |
VINCEN MATHEW Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 28, 2016 |
VINCENT Vs. JOSE
|
February 5, 2016 |
VINEETHA M.V. Vs. KERALA PUBLIC SERVICE COMMISSION, PATTAM AND ORS.
|
January 7, 2016 |
VINEETHAN Vs. FATHIMA AND ORS.
|
January 27, 2016 |
VINOD @ MAHESH Vs. STATE OF KERALA
|
May 3, 2016 |
VINOD KUMAR Vs. KERALA LOK AYUKTA TVM
|
July 1, 2016 |
VINOD R. Vs. THE DISTRICT POLICE CHIEF & SUPERINTENDENT OF POLICE
|
August 1, 2016 |
VINOD, S/O. RAGHAVAN Vs. STATE OF KERALA
|
May 30, 2016 |
VINODH MADAN MOHAN, AGED 36 YEARS, S/O. MOHAN, VADAKKEMADOM, PERUVARAM, NORTH PARAVUR, ERNAKULAM DISTRICT Vs. AUTHORISED OFFICER (CHIEF MANAGER), BANK OF INDIA, ZONAL OFFICE, KALOOR TOWERS, KALOOR KADAVANTHRA ROAD, KALOOR, ERNAKULAM
|
October 21, 2016 |
VINODKUMAR V.P. AND ORS. Vs. THE PALAKKAD MUNICIPALITY AND ORS.
|
February 8, 2016 |
VIPIN Vs. STATE OF KERALA
|
September 22, 2016 |
VIPIN VELLUVA REYIROTH Vs. SECRETARY, PALAKKAD MUNICIPALITY
|
February 1, 2016 |
VISHNU PRAKASH A. Vs. UNIVERSITY OF CALICUT
|
December 14, 2016 |
WILCY STEPHEN Vs. A.C. STEPHEN
|
June 8, 2016 |
WILSON @ VINCENT Vs. STATE OF KERALA
|
March 16, 2016 |
WIRELESS TT INFO SERVICES LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
August 9, 2016 |
WORKERS CONGRESS, MUNNAR, IDUKKI DISTRICT, PIN Vs. INDUSTRIAL TRIBUNAL, IDUKKI
|
December 2, 2016 |
XAVIER ANTONY, CLERK Vs. UNION OF INDIA
|
March 21, 2016 |
XAVIER PETER Vs. L.EARNEST
|
March 23, 2016 |
YAHIYA RABUTHAR Vs. STATE OF KERALA
|
December 16, 2016 |
YAMAHA SUB DEALERS ASSOCIATION OF KERALA Vs. STATE OF KERALA
|
June 2, 2016 |
YESUDAS SAIMON Vs. STATE OF KERALA
|
June 8, 2016 |
YOHANNAN @ BIJU Vs. THE STATE OF KERALA
|
June 8, 2016 |
YOHANNAN.K Vs. STATE OF KERALA
|
June 30, 2016 |
YOUSAF LEBBA AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 5, 2016 |
YOUSAF V. AND ORS. Vs. THE KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD. AND ORS.
|
March 2, 2016 |
YOUSAF, S/O.IBRAHEEM KALANCHIRA HOUSE, KULATHUR P.O, MALAPPURAM DISTRICT Vs. D. ALBERT, S/O. DAVID, SUNIL BHAVAN, KUTTIYATTOOR GRAMA PANCHAYATH, CHATTUKAPARA P.O KANNUR DISTRICT (DRIVER)
|
May 26, 2016 |
YUNUS C.M. Vs. C.M. ABOOBACKER AND ORS.
|
February 23, 2016 |
ZAMORIN RAJA Vs. GOVERNMENT OF KERALA
|
November 24, 2016 |
ZEENA Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES
|
January 8, 2016 |
ZEENA ELMA VARGHESE Vs. STATE OF KERALA AND ORS.
|
February 12, 2016 |
ZIGMA POWER LINE Vs. THE AUTHORITY TO ISSUE CLARIFICATION
|
September 5, 2016 |
ZILLION INFRA PROJECT PVT LTD Vs. KURIAKOSE
|
October 17, 2016 |
ZUBAIR Vs. STATE OF KERALA
|
June 10, 2016 |