ALIDA C.K. Vs. UNION OF INDIA
|
December 1, 2015 |
ANIE BABU Vs. STATE OF KERALA
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December 7, 2015 |
ANIL Vs. STATE OF KERALA
|
December 4, 2015 |
ANOOP N.S. Vs. STATE OF KERALA
|
December 1, 2015 |
B.MURALEEDHARAN Vs. STATE OF KERALA
|
December 2, 2015 |
B.SUDHARMANI Vs. N.DEVARAJAN
|
December 3, 2015 |
BABY @ PAULOSE Vs. STATE OF KERALA
|
December 3, 2015 |
C.P.PADMANABHAN Vs. SOUTHERN RAILWAY
|
December 1, 2015 |
HANIL KUMAR.M.H Vs. UNION OF INDIA
|
December 1, 2015 |
HARI Vs. STATE OF KERALA
|
December 3, 2015 |
HARIS Vs. STATE OF KERALA
|
December 1, 2015 |
JINCY JUDGE Vs. STATE OF KERALA
|
December 7, 2015 |
K.GANGADHARAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 2, 2015 |
K.S.SHIBU Vs. STATE OF KERALA
|
December 3, 2015 |
KALIKUTTY Vs. DISTRICT GEOLOGIST DESAMANGALAM VILLAGE
|
December 2, 2015 |
KALYANAKRISHNAN V.S. Vs. CHANDRASEKHARAN ACHARI
|
December 2, 2015 |
LAJU Vs. STATE OF KERALA
|
December 1, 2015 |
M/S.ADROIT PHARMACEUTICAL PVT LTD Vs. THE DRUGS INSPECTOR
|
December 1, 2015 |
MAHESH Vs. THE STATE OF KERALA
|
December 7, 2015 |
MATHAI Vs. STATE OF KERALA
|
December 1, 2015 |
MR. PAULOSE Vs. THE VAIKOM MUNICIPALITY
|
December 2, 2015 |
MUTHOOT VEHICLE & ASSET FINANCE LTD Vs. SIYAD V.S.
|
December 1, 2015 |
NAJEEB Vs. AJITHA LUKE
|
December 1, 2015 |
NATURE LOVERS FORUM Vs. STATE OF KERALA
|
December 7, 2015 |
NISHAD Vs. STATE OF KERALA
|
December 4, 2015 |
RAJEEV V.K. Vs. THE STATE OF KERALA
|
December 2, 2015 |
RASHEED P.P. Vs. STATE OF KERALA
|
December 3, 2015 |
SAJI Vs. STATE OF KERALA
|
December 1, 2015 |
SALEEM Vs. STATE OF KERALA
|
December 4, 2015 |
SANKARANKUTTY Vs. DISTRICT GEOLOGIST
|
December 1, 2015 |
SHAJI Vs. STATE OF KERALA
|
December 3, 2015 |
SHANMUGHAN Vs. THE SUB INSPECTOR OF POLICE
|
December 2, 2015 |
SUMESH Vs. STATE OF KERALA
|
December 2, 2015 |
SURESH KUMAR.P.T. Vs. THE SECRETARY
|
December 4, 2015 |
T. RAMKUMAR Vs. STATE OF KERALA
|
December 3, 2015 |
T.R.RATNAM Vs. STATE OF KERALA
|
December 7, 2015 |
UDAYAKUMAR Vs. STATE OF KERALA
|
December 3, 2015 |
USHA M. Vs. MANAGER,
|
December 7, 2015 |
V. RAVEENDRANATHAN Vs. EXECUTIVE ENGINEER
|
December 1, 2015 |
VIJESH.V. Vs. STATE OF KERALA
|
December 3, 2015 |
VINODKUMAR Vs. JALAJA P.K.
|
December 4, 2015 |
A ABIDA BEEVI Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTION; DEPUTY DIRECTOR AND ORS
|
November 19, 2015 |
A ISMAIL KUNJU Vs. STATE OF KERALA AND OTHERS
|
November 11, 2015 |
A K NAZER Vs. STATE OF KERALA AND OTHERS
|
September 11, 2015 |
A MANIKANDAN NAIR Vs. KERALA STATE ELECTRICITY BOARD AND ORS
|
March 9, 2015 |
A N VINODKUMAR Vs. MALABAR DEVASWOM BOARD; COMMISSIONER,
MALABAR DEVASWOM BOARD; EXECUTIVE OFFICER
|
September 16, 2015 |
A NARAYANAN Vs. STATE OF KERALA
|
August 10, 2015 |
A O KOCHUTHRESSIA Vs. STATE OF KERALA AND ORS
|
September 15, 2015 |
A R C BABU Vs. K M ABDUL RAHIMAN; STATE OF KERALA
|
December 18, 2015 |
A SURA @ SURENDRAN Vs. STATE OF KERALA
|
October 29, 2015 |
A V FRANCIS @ FRANCIS ALUKKA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT
|
February 9, 2015 |
A. ABDUL VAHEED Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
March 30, 2015 |
A. BALAN AND ORS. Vs. M.V. ABDUL GAFOOR AND ORS.
|
March 5, 2015 |
A. GIRISH Vs. LAND REVENUE COMMISSIONER AND ORS.
|
April 1, 2015 |
A. MUHAMMED KANNU Vs. THE LABOUR COURT
|
January 5, 2015 |
A. MUTHUSWAMY Vs. UNION OF INDIA
|
April 28, 2015 |
A. RAJAGOPALAN AND ORS. Vs. THE STATE OF KERALA
|
September 10, 2015 |
A. RAJENDRA NAIR AND ORS. Vs. G. SADASIVAN NAIR
|
November 3, 2015 |
A. RAMACHANDRAN Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
June 18, 2015 |
A. RASHEED ALI Vs. THE DISTRICT JUDGE (DISCIPLINARY AUTHORITY), THRISSUR
|
September 14, 2015 |
A. SAINULABDEEN AND ORS. Vs. BAIJU D. AND ORS.
|
April 9, 2015 |
A. SHEEBA MANOJ Vs. CHEKKOOTTY
|
November 30, 2015 |
A. SUMATHY Vs. REGIONAL TRANSPORT AUTHORITY
|
December 2, 2015 |
A. UNNIKRISHNAN Vs. ROY KOSHY JOHN AND ORS.
|
March 6, 2015 |
A.A. PADMANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTION JAGATHY AND ORS.
|
June 8, 2015 |
A.B. AGENCIES Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, SOUTH ZONAL BENCH, FKCCI AND ORS.
|
July 17, 2015 |
A.J. BHADRAN Vs. THE INDIAN COUNCIL OF AGRICULTURE RESEARCH (ICAR) AND ORS.
|
July 15, 2015 |
A.K. YOOSUF Vs. C.S. LIMBASH
|
January 13, 2015 |
A.K.CHANDRAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
December 4, 2015 |
A.K.G. MEMORIAL CO-OPERATIVE HOSPITAL AND RESEARCH CENTRE SOCIETY LTD. Vs. STATE OF KERALA AND ORS.
|
January 27, 2015 |
A.K.JOSEPH @ SAJEEV Vs. CIRCLE INSPECTOR OF POLICE
|
April 28, 2015 |
A.K.KRISHNAN Vs. P.J.JOSE
|
April 9, 2015 |
A.M. ABOOBACKER Vs. THE INCOME TAX OFFICER
|
May 21, 2015 |
A.M. ANTONY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 3, 2015 |
A.M. GIREESH Vs. UNION OF INDIA
|
October 20, 2015 |
A.M. MOTORS Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
A.N. GUNA SHENOY & BROTHERS Vs. PRADEEP NAICK
|
February 4, 2015 |
A.N. NOUSHAD Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
February 9, 2015 |
A.N.S. MENON AND ORS. Vs. THE KOCHI CORPORATION AND ORS.
|
February 18, 2015 |
A.O. PAUL Vs. IRINJALAKKUDA TOWN CO-OPERATIVE BANK LTD. AND ORS.
|
May 21, 2015 |
A.O. SUNNY Vs. WILSON AND ORS.
|
March 19, 2015 |
A.P. RAGHAVAN Vs. STATE OF KERALA AND ORS.
|
October 14, 2015 |
A.P.DAISY Vs. BISHOP DR. THOMAS MAR KOORILOSE
|
October 27, 2015 |
A.R. RAPHEL Vs. STATE OF KERALA
|
June 25, 2015 |
A.R. SAMEENA Vs. STATE OF KERALA AND ORS.
|
October 12, 2015 |
A.S. PATEL AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
April 28, 2015 |
A.S. SAROJAM Vs. KERALA STATE CIVIL SUPPLIES CORPORATION AND ORS.
|
November 25, 2015 |
A.S. SURENDRAKUMAR Vs. STATE OF KERALA
|
October 29, 2015 |
A.V. SAVAD Vs. K.P. SURENDRAN AND ORS.
|
February 16, 2015 |
A.V.K. NAIR Vs. THE DENA BANK AND ORS.
|
January 21, 2015 |
A.X. GILBERT AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 19, 2015 |
ABAAM HOTEL Vs. STATE OF KERALA AND ORS.
|
August 19, 2015 |
ABBAS Vs. SOUDA
|
July 22, 2015 |
ABDU AND ORS. Vs. PADMANABHAN AND ORS.
|
February 9, 2015 |
ABDU RAHMAN P. Vs. THE STATE OF KERALA AND ORS.
|
July 30, 2015 |
ABDUL AZEEZ Vs. STATE OF KERALA
|
December 18, 2015 |
ABDUL BASHEER Vs. ABDUL KHADER AND ORS.
|
February 26, 2015 |
ABDUL FATHAH V.K. Vs. THE DEPUTY DIRECTOR OF PANCHAYATH AND ORS.
|
February 11, 2015 |
ABDUL GAFOOR Vs. STATE OF KERALA
|
December 1, 2015 |
ABDUL GAFOOR T.P. Vs. KERALA STATE ELECTION COMMISSION, TVM AND ORS.
|
February 9, 2015 |
ABDUL KADER AND ORS. Vs. MOHAMMED BASHEER
|
March 3, 2015 |
ABDUL KALAM AZAD Vs. ANIL
|
January 29, 2015 |
ABDUL KAREEM Vs. STATE OF KERALA
|
November 12, 2015 |
ABDUL KAREEM Vs. STATE OF KERALA
|
November 26, 2015 |
ABDUL KARIM AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 4, 2015 |
ABDUL KHADAR Vs. STATE OF KERALA
|
October 12, 2015 |
ABDUL KHADER Vs. STATE OF KERALA AND ORS.
|
October 6, 2015 |
ABDUL KHADER Vs. THE STATE OF KERALA
|
March 9, 2015 |
ABDUL KHADIR AND ORS. Vs. THE DISTRICT COLLECTOR, KAKKANAD AND ORS.
|
March 27, 2015 |
ABDUL LATHEEF C.K. AND ORS. Vs. K.M. HANEEFA AND ORS.
|
June 3, 2015 |
ABDUL LATHEEF MOULAVI KUNATHU VALAPPU Vs. THE REGIONAL PASSPORT OFFICER, ERANHIPALAM AND ORS.
|
May 29, 2015 |
ABDUL MAJEED Vs. STATE OF KERALA
|
July 15, 2015 |
ABDUL MAJEED C.M. AND ORS. Vs. MOHAMMAD SHAFEQUE AND ORS.
|
December 21, 2015 |
ABDUL MANAF P.A. Vs. STATE OF KERALA AND ORS.
|
November 27, 2015 |
ABDUL MANAF T.A. Vs. CHEMNAD GRAMA PANCHAYATH AND ORS.
|
April 10, 2015 |
ABDUL MUNEER Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
March 10, 2015 |
ABDUL NASER A.M. Vs. KERALA STATE ELECTION COMMISSION AND ORS.
|
December 23, 2015 |
ABDUL NAZAR Vs. STATE OF KERALA
|
March 4, 2015 |
ABDUL RAHIMAN AND ORS. Vs. K. ABDUL SALIM AND ORS.
|
June 17, 2015 |
ABDUL RAHIMAN K.K. Vs. ARAKUZHA GRAMA PANCHAYATH, MOOVATTUPUZHA AND ORS.
|
October 28, 2015 |
ABDUL RAHMAN Vs. K.P. TAHIRA AND ORS.
|
March 19, 2015 |
ABDUL RASAK C.P. Vs. P. GANGADHARAN AND ORS.
|
December 10, 2015 |
ABDUL RAZACK A.A. Vs. STATE OF KERALA AND ORS.
|
July 30, 2015 |
ABDUL REHMAN Vs. ORIENTAL INSURANCE CO LTD.
|
December 8, 2015 |
ABDUL SALAM Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 17, 2015 |
ABDUL SALAM Vs. STATE OF KERALA AND OTHERS
|
November 4, 2015 |
ABDUL SALAM K.M. Vs. UNION OF INDIA
|
April 28, 2015 |
ABDUL SALEEM Vs. PALATHINKAL HAMSA
|
June 25, 2015 |
ABDUL SATHAR Vs. SUB INSPECTOR OF POLICE
|
January 6, 2015 |
ABDUL VAHAB Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
July 13, 2015 |
ABDULKHADER Vs. ZUBAIR AND ORS.
|
July 10, 2015 |
ABDULKHADER Vs. EXECUTIVE OFFICER, KODIKULAM PANCHAYAT
|
August 18, 2015 |
ABHILASH, S/O APPUKUTTAN Vs. STATE OF KERALA
|
December 22, 2015 |
ABILASH Vs. STATE OF KERALA
|
June 15, 2015 |
ABILASH V. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KERALA AND ORS.
|
February 27, 2015 |
ABILASH V.S. AND ORS. Vs. SARASAN AND ORS.
|
January 23, 2015 |
ABOOBACKER Vs. SUB INSPECTOR OF POLICE
|
October 14, 2015 |
ABOOBACKER THEKKULLAKANDI HOUSE Vs. JACOB FRANCIS HOUSE
|
January 9, 2015 |
ABRAHAM BABY AND ORS. Vs. BOBBY KURIAKOSE AND ORS.
|
October 9, 2015 |
ABRAHAM SALAMMA AND ORS. Vs. G. VISWANATHAN
|
January 30, 2015 |
ABRAHAM THOMAS Vs. STATE OF KERALA AND ORS.
|
November 16, 2015 |
ABRAR JUMA MAZJID AND ORS. Vs. MYLOOR JUMA MASJID AND ORS.
|
March 19, 2015 |
ABU P.E. Vs. AJITH KUMAR A.V. AND ORS.
|
March 2, 2015 |
ACCEL TRANSMATIC LTD. Vs. THE JOINT COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX, THIRUVANANTHAPURAM AND ORS.
|
July 10, 2015 |
ACCEL TRANSMATIC LTD. Vs. C.C.E., C. & S.T.
|
January 28, 2015 |
ACHAMMA KOSHY AND ORS. Vs. STATE BANK OF TRAVANCORE AND ORS.
|
January 28, 2015 |
ACUMEN CAPITAL MARKET (INDIA) LTD. Vs. C.C.E., CUS. & S.T., COCHIN
|
March 24, 2015 |
ADANI INFRASTRUCTURE & DEVELOPERS PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
February 2, 2015 |
ADHITHA VARRAA RAJA T.K. Vs. IRINJALAKUDA CO-OP AGRICULTURAL & RURAL DEVELOPMENT BANK LTD. AND ORS.
|
November 20, 2015 |
ADHITHYA VARMA RAJA, T K Vs. IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD , THRISSUR AND OTHERS
|
November 25, 2015 |
ADMINISTRATIVE OFFICER, AMMACHIVEEDU MOORTHI TEMPLE TRUST HOSPITAL Vs. LABOUR COURT
|
January 7, 2015 |
ADMINISTRATOR, COSMOPOLITAN HOSPITALS (P) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, TVM. AND ORS.
|
July 27, 2015 |
ADV.K.P.RAMACHANDRAN Vs. STATE OF KERALA
|
November 25, 2015 |
AGY GEORGE Vs. STATE OF KERALA AND ORS.
|
January 30, 2015 |
AHMED KOYA P. AND ORS. Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP AND ORS.
|
January 14, 2015 |
AI-MAHAMOOD Vs. COMMERCIAL TAX OFFICER, IST CIRCLE AND ORS.
|
November 4, 2015 |
AIDED HIGHER SECONDARY TEACHERS ASSOCIATION (AHSTA) AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 13, 2015 |
AJAY Vs. STATE OF KERALA AND OTHERS
|
November 9, 2015 |
AJAYAKUMAR AND ORS. Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
July 27, 2015 |
AJAYAKUMAR C.R. Vs. STATE OF KERALA AND ORS.
|
June 29, 2015 |
AJAYAN M K @ KUNJAN Vs. STATE OF KERALA
|
December 8, 2015 |
AJEESH Vs. STATE OF KERALA AND ORS.
|
April 24, 2015 |
AJIDAS N.A. Vs. N.K. SUBITHA AND ORS.
|
February 27, 2015 |
AJIKUMAR K V Vs. VINOD KUMAR AND OTHERS
|
December 3, 2015 |
AJIKUMAR K.V. Vs. VINOD KUMAR AND ORS.
|
December 3, 2015 |
AJITH KUMAR Vs. STATE OF KERALA AND ORS.
|
June 11, 2015 |
AJITHKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY, KOLLAM AND ORS.
|
February 26, 2015 |
AJITHKUMAR G.K. Vs. CANARA BANK AND ORS.
|
June 16, 2015 |
AJMAL K. Vs. THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
|
May 21, 2015 |
AKASH DEV Vs. THE STATE OF KERALA AND ORS.
|
April 10, 2015 |
AKATHETHARA SERVICE CO-OPERATIE BANK LTD. Vs. STATE OF KERALA AND ORS.
|
May 22, 2015 |
AKBAR Vs. ANIL AND ORS.
|
May 25, 2015 |
AKBAR AND ORS Vs. STATE OF KERALA AND ORS
|
December 15, 2015 |
AKHIL Vs. STATE OF KERALA
|
December 7, 2015 |
AKKARAPADAM SASI AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
February 13, 2015 |
ALAMELU Vs. PUSHKALA
|
July 24, 2015 |
ALAN PAPALI Vs. KERALA STATE HOUSING BOARD, TRIVANDRUM AND ORS.
|
August 6, 2015 |
ALEX Vs. STATE OF KERALA AND ORS.
|
March 20, 2015 |
ALEX Vs. THE KERALA STATE ELECTION COMMISSION
|
December 14, 2015 |
ALEX P. CYRIAC Vs. SENIOR GEOLOGIST
|
July 31, 2015 |
ALFRED THOMAS Vs. STATE OF KERALA AND ORS.
|
October 12, 2015 |
ALI Vs. STATE OF KERALA
|
August 5, 2015 |
ALI Vs. DEPUTY TAHASILDAR (INSPECTION)
|
April 8, 2015 |
ALI EDAYERATH Vs. STATE OF KERALA AND ORS.
|
August 4, 2015 |
ALI EDAYERATH Vs. STATE OF KERALA AND OTHERS
|
November 11, 2015 |
ALICE MAMMEN AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 22, 2015 |
ALIYARKUNJU Vs. STATE OF KERALA AND OTHERS
|
March 4, 2015 |
ALL INDIA L.P.G. DISTRIBUTORS FEDERATION Vs. POLICE COMMISSIONER
|
April 6, 2015 |
ALL INDIA RUBBER BOARD EMPLOYEES ORGANIZATION Vs. UNION OF INDIA AND ORS.
|
March 9, 2015 |
ALL KERALA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK EMPLOYEES ASSOCIATION Vs. THE DEPUTY REGISTRAR (ADMINISTRATION) AND ORS.
|
April 10, 2015 |
ALL KERALA FEDERATION OF PETROLEUM TRADERS AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
ALL KERALA RIVER PROTECTION COUNCIL Vs. STATE OF KERALA AND ORS.
|
March 23, 2015 |
ALLIANCE GRAIN PRODUCTS PVT. LTD. Vs. DIRECTOR OF INDUSTRIES AND COMMERCE
|
August 11, 2015 |
ALPHONSA V. Vs. STATE OF KERALA AND ORS.
|
May 22, 2015 |
ALRASHAD Vs. STATE OF KERALA
|
March 13, 2015 |
AMAL MATHEW Vs. DISTRICT GEOLOGIST
|
May 26, 2015 |
AMALA CANCER HOSPITAL AND RESEARCH CENTRE Vs. STATE OF KERALA AND ORS.
|
June 26, 2015 |
AMBIKA Vs. STATE OF KERALA
|
August 31, 2015 |
AMBROSS Vs. ALEX AND ORS.
|
January 27, 2015 |
AMBUJAKSHY PRABHAKARAN Vs. CHANDRA GOPI AND ORS.
|
July 30, 2015 |
AMEER KARUVANTDA AND ORS. Vs. STATE OF KERALA AND ORS.
|
May 28, 2015 |
AMEERUDHEEN Vs. RAMSEENA
|
October 6, 2015 |
AMINA Vs. DISTRICT COLLECTOR
|
February 24, 2015 |
AMITHA RAZZAK Vs. STATE OF KERALA AND ORS.
|
February 3, 2015 |
AMMAL KAITHERI PRASAD Vs. CHENICHERY NARAYANAN NAMBIAR AND OTHERS
|
September 3, 2015 |
AMMINI Vs. BINU J. NALPATHANJIL AND ORS.
|
July 7, 2015 |
AMRITHA V.S. AND ORS. Vs. LIJI K. KRISHNAN AND ORS.
|
June 1, 2015 |
AMRUT DISTILLERIES LTD. Vs. STATE OF KERALA
|
March 31, 2015 |
AMRUTHA M. GEORGE Vs. SPICES BOARD AND ORS.
|
August 3, 2015 |
AMRUTHA VENUGOPAL Vs. BALAKRISHNAN NAIR AND ORS.
|
April 6, 2015 |
ANAND Vs. UNIVERSITY OF KERALA
|
October 20, 2015 |
ANANDAKUMAR Vs. K. RAGHAVAN
|
December 9, 2015 |
ANANDAN Vs. MADATHIL PATHU
|
January 19, 2015 |
ANANDU P.S. AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
March 20, 2015 |
ANANTHAPURI EDUCATIONAL SOCIETY, SARASWATHY VIDYALAYA Vs. THE SECRETARY, CORPORATION OF THIRUVANANTHAPURAM AND ORS.
|
June 11, 2015 |
ANANTHASIVAN T.L. Vs. GOVERNMENT OF KERALA AND ORS.
|
April 7, 2015 |
ANEES Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
December 14, 2015 |
ANEES P. Vs. THE SUB INSPECTOR OF POLICE, KALLAMBALAM POLICE STATION
|
March 3, 2015 |
ANEESH Vs. SUMEESH U. AND ORS.
|
June 22, 2015 |
ANEESH KUMAR M.M. AND ORS. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
March 17, 2015 |
ANEESH KUMAR P. Vs. THE DISTRICT COLLECTOR ALAPPUZHA DISTRICT AND ORS.
|
March 2, 2015 |
ANEESH M. Vs. UNION OF INDIA AND ORS.
|
July 24, 2015 |
ANEESH N.S. Vs. PREM
|
July 27, 2015 |
ANEESH P. Vs. THE SUB REGISTRAR OFFICER AND ORS.
|
March 11, 2015 |
ANIDHARAN M.L. Vs. UNION OF INDIA AND ORS.
|
January 21, 2015 |
ANIL GEORGE Vs. STATE OF KERALA AND ORS.
|
July 9, 2015 |
ANIL K. MUHAMED Vs. STATE AND ORS.
|
March 17, 2015 |
ANIL KUMAR Vs. STATE OF KERALA AND ORS
|
December 15, 2015 |
ANIL KUMAR Vs. STATE OF KERALA
|
February 19, 2015 |
ANIL KUMAR Vs. STATE OF KERALA
|
May 20, 2015 |
ANIL KUMAR AND ORS. Vs. ASHOK KUMAR AND ORS.
|
February 12, 2015 |
ANIL KUMAR M.K. AND ORS. Vs. THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD AND ORS.
|
October 28, 2015 |
ANIL KUMAR P. AND ORS. Vs. THE JOINT REGISTRAR (GENERAL), CO-OPERATIVE JOINT RETGISTRS OFFICE AND ORS.
|
November 13, 2015 |
ANIL KUMAR P.K. Vs. THE DISTRICT COLLECTOR, ALAPPUZHA AND ORS.
|
January 13, 2015 |
ANIL KUMAR T K Vs. SECRETARY, SPICES BOARD, COCHIN & OTHERS
|
June 29, 2015 |
ANIL M J Vs. STATE OF KERALA AND ORS
|
December 21, 2015 |
ANIL RAJ. A. Vs. THE SECRETARY, MINISTRY OF EXTERNAL AFFAIRS AND ORS.
|
March 18, 2015 |
ANIL RAVINDRAN Vs. N. VENUGOPAL AND ORS.
|
March 26, 2015 |
ANIL VARGHESE Vs. THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND ORS.
|
April 10, 2015 |
ANILKUMAR Vs. KUNJAPPAN AND ORS.
|
January 21, 2015 |
ANILKUMAR Vs. MANAGING DIRECTOR, KERALA STATE CO
|
August 12, 2015 |
ANILKUMAR C.V. Vs. PRINCIPAL SECRETARY, TVM. AND ORS.
|
August 4, 2015 |
ANILKUMAR K. Vs. CHIEF SECRETARY TO GOVERNMENT AND ORS.
|
March 5, 2015 |
ANISH Vs. STATE OF KERALA
|
January 7, 2015 |
ANITHA S. Vs. STATE OF KERALA AND ORS.
|
July 7, 2015 |
ANITHAKUMARI Vs. STATE OF KERALA AND ORS.
|
October 5, 2015 |
ANJU AROWN ROSS Vs. KERALA STATE SPORTS COUNCIL
|
June 1, 2015 |
ANNA SABITHA Vs. A.A. JUDESON
|
May 22, 2015 |
ANNAI INFRA DEVELOPERS LTD. Vs. COMMISSIONER OF COMMERCIAL TAXES, KILLIPPALAM AND ORS.
|
August 3, 2015 |
ANNAKODY Vs. STATE OF KERALA AND ORS.
|
September 10, 2015 |
ANNAMMA MATHEW AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 17, 2015 |
ANTHAPILLY PLANTATION Vs. THE STATE OF KERALA AND ORS.
|
March 25, 2015 |
ANTHRU AND ORS. Vs. SUB-INSPECTOR OF POLICE, PANAMARAM POLICE STATION AND ORS.
|
July 24, 2015 |
ANTO ALIAS Vs. STATE OF KERALA
|
January 22, 2015 |
ANTONY CHACKO Vs. UNION OF INDIA AND OTHERS
|
December 3, 2015 |
ANTONY DAS Vs. STATE
|
November 12, 2015 |
ANTONY JAYAN Vs. STATE OF KERALA AND ORS.
|
January 15, 2015 |
ANTONY O.A. AND ORS. Vs. CHANDNI CHITS PVT. LTD. AND ORS.
|
December 23, 2015 |
ANTONY P. MATHEW Vs. REGIONAL MANAGER (MARKETING), LIFE INSURANCE CORPORATION OF INDIA SOUTHERN ZONAL OFFICE AND ORS.
|
February 9, 2015 |
ANTONY VARGHESE Vs. THE CHIEF SECRETARY, GOVERNMENT OF KERALA AND ORS.
|
February 27, 2015 |
ANUJAYARAJ AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 18, 2015 |
ANUPAMA N. AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 15, 2015 |
ANUPRIYA SREEDHARAN Vs. THE MANAGER, STATE BANK OF TRAVANCORE
|
July 17, 2015 |
ANURANJINI C. Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION AND ORS.
|
May 26, 2015 |
ANUSREE AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 29, 2015 |
ANZIYA Vs. STATE OF KERALA
|
August 18, 2015 |
APOLLO TYRES LTD. Vs. THE INDUSTRIAL TRIBUNAL, PALAKKAD AND ORS.
|
September 16, 2015 |
APPACHAN @ JOSEPH Vs. STATE OF KERALA
|
December 9, 2015 |
APPU Vs. STATE OF KERALA
|
June 26, 2015 |
APPU AND OTHERS Vs. STATE OF KERALA
|
December 2, 2015 |
APPURAJAN NADAR Vs. KERALA NADAR MAHAJANA SANGHAM (KNMS) AND ORS.
|
February 10, 2015 |
ARAVIND @ VAIDYAR AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, KOCHI
|
October 14, 2015 |
ARAVINDAKSHAN PILLAI Vs. STATE OF KERALA
|
December 18, 2015 |
ARCHANA T.A. Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
|
May 27, 2015 |
ARCHANA VARGHESE Vs. THE DISTRICT COLLECTOR, PATHANAMTHITTA
|
February 24, 2015 |
ARDRA SUDHAKARAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
July 30, 2015 |
ARUN Vs. STATE OF KERALA
|
November 6, 2015 |
ARUN K. ANTONY Vs. M.G. UNIVERSITY AND ORS.
|
July 29, 2015 |
ARUNKUMAR Vs. DISTRICT MAGISTRATE
|
July 21, 2015 |
ARUNKUMAR Vs. SATHYAKUMAR AND ORS.
|
February 24, 2015 |
ARUNKUMAR M. Vs. STATE OF KERALA AND ORS.
|
October 20, 2015 |
ARUNKUMAR V. Vs. THE INFORMATION KERALA MISSION (IKM) AND ORS.
|
October 21, 2015 |
ARYA K.R. AND ORS. Vs. THE ASSISTANT GENERAL MANAGER, RESERVE BANK OF INDIA, RURAL PLANNING AND CREDIT DEPARTMENT AND ORS.
|
October 13, 2015 |
ARYAKRISHNA U.R. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 20, 2015 |
ASGAR Vs. VASUDEVA MENON
|
December 11, 2015 |
ASHA JOSE Vs. JAYAKRISHNAN AND ORS.
|
April 6, 2015 |
ASHARAF Vs. STATION HOUSE OFFICER, KASARGODE POLICE STATION AND ORS.
|
February 9, 2015 |
ASHARAF Vs. THE DISTRICT COLLECTOR, MALAPPURAM AND ORS.
|
August 18, 2015 |
ASHARAF KOKKUR Vs. K.V. ABDUL KHADER AND ORS.
|
May 8, 2015 |
ASHOK KUMAR Vs. KOOTTALA KSHETHRA KSHEMA SAMITHY
|
June 24, 2015 |
ASHOKAN Vs. STATE OF KERALA
|
December 22, 2015 |
ASHRAF Vs. STATE OF KERALA
|
October 14, 2015 |
ASHRAF Vs. ABOOBACKER
|
June 11, 2015 |
ASHRAF Vs. STATE OF KERALA
|
June 5, 2015 |
ASHRAF T.M. AND ORS. Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES AND ORS.
|
July 15, 2015 |
ASIANET SATELLITE COMMUNICATIONS LTD. Vs. THE COMMISSIONER OF INCOME TAX, THIRUVANANTHAPURAM
|
August 12, 2015 |
ASOKAN Vs. STATE OF KERALA
|
December 9, 2015 |
ASOKAN Vs. STATE OF KERALA
|
December 4, 2015 |
ASOKAN @ ASOK KUMAR Vs. STATE OF KERALA
|
December 17, 2015 |
ASOKAN P.K. Vs. STEPHEN PINHEIRO AND ORS.
|
April 9, 2015 |
ASPINWALL & CO. (TRAVANCORE) LTD. Vs. THE CHIEF EXECUTIVE, KERALA COIR WORKERS WELFARE FUND BOARD AND ORS.
|
October 19, 2015 |
ASSISTANT COMMISSIONER (ASSMT.)II AND ORS. Vs. SWASTHIK ENTERPRISES AND ORS.
|
June 18, 2015 |
ASSISTANT COMMISSIONER AIR CUSTOMS, CALICUT AIRPORT, KARIPUR Vs. KALLIDUMBIL ABDUL RAHIMAN; STATE OF KERALA
|
December 22, 2015 |
ASSOCIATION OF REGULAR MUSIC POST GRADUATES AND OTHERS Vs. PRINCIPAL; MAHATMA GANDHI UNIVERSITY AND OTHERS
|
October 21, 2015 |
ASST ENGINEER; ASST EXE ENGINEER Vs. C V SANTHOSH KUMAR
|
November 13, 2015 |
ASSYRIAN CHARITIES KURIES LTD Vs. JAMES C JOSEPH
|
March 6, 2015 |
ASWATHI RAVEENDRAN Vs. T.B. SUDHAKARAN AND ORS.
|
March 5, 2015 |
ASWATHI VEDALMAJI KRISHNARPANAM AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
February 16, 2015 |
ASWATHI VINOD AND ORS. Vs. ORIENTAL INSURANCE CO. LTD.
|
March 24, 2015 |
ASWATHY A.V. Vs. STATE OF KERALA AND ORS.
|
June 25, 2015 |
ASWATHY P.R. Vs. PRINCIPAL SECRETARY GENERAL EDUCATION DEPARTMENT AND ORS.
|
November 17, 2015 |
ASWATHY R. AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 4, 2015 |
ASWATHY. A.V. Vs. STATE OF KERALA AND ORS.
|
June 12, 2015 |
ASWIN V K Vs. STATE OF KERALA
|
February 10, 2015 |
ATHUL K.S. Vs. KERALA STATE SPORTS COUNCIL AND ORS.
|
April 10, 2015 |
ATTINKARA ELECTRONICS DIVISION Vs. STATE OF KERALA
|
September 16, 2015 |
AUGUSTINE KUNJUNJU Vs. STATE OF KERALA
|
February 3, 2015 |
AUGUSTINE V.M. Vs. AYYAPPANKUTTY AND ORS.
|
March 4, 2015 |
AUGUSTY C.P. Vs. STATE OF KERALA AND ORS.
|
July 24, 2015 |
AUSHIM SOFT PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
November 18, 2015 |
AUTHORIZED OFFICER, COCHIN SEA PORT & AIRPORT FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA Vs. MONDELEZ INDIA FOOD LTD. AND ORS.
|
February 4, 2015 |
AVINASH DAS B.A. AND ORS. Vs. UNIVERSITY OF KERALA AND ORS.
|
October 20, 2015 |
AYISHA Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 24, 2015 |
AYISHA Vs. P. ABDUL AZIZ AND ORS.
|
January 9, 2015 |
AYISU Vs. SAIDU
|
January 7, 2015 |
AYODYA PRINTERS LTD. Vs. STATE OF KERALA AND ORS.
|
September 22, 2015 |
AYSHA HOSIERY FACTORY PVT. LTD. Vs. TALUK LAND BOARD AND ORS.
|
February 3, 2015 |
AYSUMMA Vs. UNION OF INDIA; COMPETENT AUTHORITY; REGISTRAR
|
November 18, 2015 |
AYYAMPILLY KIZHAKKEPADAM KARSHAKA SAMAJAM AND ORS. Vs. KUZHUPPILLY GRAMA PANCHAYATH AND ORS.
|
June 1, 2015 |
AYYAPPAN NAIR Vs. STATE OF KERALA
|
June 19, 2015 |
B SHINE BOSE Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 12, 2015 |
B VASU Vs. STATE OF KERALA
|
January 20, 2015 |
B. ASHOK Vs. STATE OF KERALA AND ORS.
|
August 21, 2015 |
B. CHITHRA Vs. JYOTHISHKUMAR AND ORS.
|
February 11, 2015 |
B. JAYARAJAN Vs. THE STATE OF KERALA AND ORS.
|
January 30, 2015 |
B. REGHU AND ORS. Vs. STATE BANK OF TRAVANCORE AND ORS.
|
July 31, 2015 |
B. SAJEEVAN AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
|
September 7, 2015 |
B. SREEKALA Vs. THE STATE OF KERALA AND ORS.
|
March 12, 2015 |
B. SREENIVASAN Vs. INSURANCE OMBUDSMAN AND ORS.
|
February 6, 2015 |
B. USHAKUMARI, WIFE OF SUKUMARAN, AMEEN, KOLLAM COURT, NOW L.D.CLERK, SUB COURT, KOLLAM, ASWATHI BHAVAN, KIZHIYAM, CHEMMAKKAD.P.O., PERINAD, KOLLAM DISTRICT Vs. STATE OF KERALA AND OTHERS
|
November 4, 2015 |
B.A. KASIM Vs. STATE ELECTION COMMISSION, KERALA AND ORS.
|
October 21, 2015 |
B.M. AJITHKUMAR Vs. THE INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED AND ORS.
|
August 3, 2015 |
B.SUDHARMANI Vs. BABURAJAN K.
|
December 3, 2015 |
BABU Vs. STATE OF KERALA
|
November 13, 2015 |
BABU Vs. STATE OF KERALA
|
October 30, 2015 |
BABU Vs. SHERIN
|
December 9, 2015 |
BABU Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
September 30, 2015 |
BABU Vs. THE SUB INSPECTOR OF POLICE
|
January 6, 2015 |
BABU @ POKLU Vs. STATION HOUSE OFFICER BAKAL POLICE STATION
|
November 2, 2015 |
BABU ABRAHAM Vs. C.PHILIP GEORGE
|
April 9, 2015 |
BABU DCRUZ Vs. THE STATE OF KERALA
|
August 10, 2015 |
BABU M. Vs. STATE OF KERALA AND ORS.
|
June 10, 2015 |
BABU RAGHAVENDRA PAI V. Vs. V. GOPALAKRISHNA PRABU AND ORS.
|
March 25, 2015 |
BABU T.A. Vs. STATE OF KERALA AND ORS.
|
September 3, 2015 |
BABU, S/O APPU Vs. STATE OF KERALA
|
October 7, 2015 |
BABURAJ M.S. Vs. STATE OF KERALA AND ORS.
|
April 8, 2015 |
BABURAJAN Vs. SARASU AND ORS.
|
June 22, 2015 |
BABY Vs. STATE OF KERALA
|
October 9, 2015 |
BABY Vs. STATE OF KERALA
|
December 1, 2015 |
BABY JOHN Vs. THE PERAMANGALAM SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
May 28, 2015 |
BABY JOHN Vs. KIZHAKKE VEETTIL SABIN
|
January 7, 2015 |
BABY JOHN Vs. UNION OF INDIA AND ORS.
|
July 1, 2015 |
BABY K.T. Vs. KUMARI THOMASKUTTY AND ORS.
|
April 7, 2015 |
BABY M. PURACKAL Vs. RASUDHA M.R. AND ORS.
|
September 28, 2015 |
BABY VARGHESE Vs. ANITHA ROY AND ORS.
|
May 22, 2015 |
BABYCHAN ANTONY Vs. ELDHOSE AND ORS.
|
March 5, 2015 |
BADARUDEEN AND ORS. Vs. STATE OF KERALA
|
January 12, 2015 |
BADARUDEEN, V.E. AND ORS. Vs. STATE OF KERALA
|
May 29, 2015 |
BADARUDHEEN Vs. STATE OF KERALA AND ORS.
|
August 4, 2015 |
BADHARUDEEN Vs. KANDANASSERY GRAMA PANCHAYATH AND ORS.
|
February 24, 2015 |
BAHULEYA PANICKER Vs. SUDHAKUMARI; P UDAYAKUMAR
|
July 16, 2015 |
BAIJU K.T. Vs. THE REGIONAL TRANSPORT OFFICER AND ORS.
|
March 4, 2015 |
BAISIL ATTIPETTY Vs. UNION OF INDIA
|
July 9, 2015 |
BAJAJ ALLIANCE GENERAL INSURANCE COMPANY LTD. Vs. SOMAN NAIR E.N
|
March 31, 2015 |
BAKKER Vs. STATE OF KERALA
|
February 20, 2015 |
BALACHANDRAN Vs. STATE OF KERALA AND ORS.
|
January 27, 2015 |
BALACHANDRAN Vs. STATE OF KERALA
|
December 2, 2015 |
BALACHANDRAN Vs. STATE OF KERALA
|
October 27, 2015 |
BALACHANDRAN NAIR Vs. KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LIMITED AND ORS.
|
June 18, 2015 |
BALACHANDRAN NAIR Vs. SIMON AND ORS.
|
March 31, 2015 |
BALACHANDRAN NAIR Vs. SIMON, S/O.YESU VAIDYAN
|
February 19, 2015 |
BALAGOPALA MENON Vs. P.T.SURESH BABU
|
January 8, 2015 |
BALAGOPALAN V K Vs. BRIGITTY PIOUS; STATE OF KERALA
|
October 13, 2015 |
BALAKRISHNAN Vs. STATE OF KERALA
|
July 24, 2015 |
BALAKRISHNAN Vs. GEETHA N.G.
|
January 22, 2015 |
BALAKRISHNAN H. Vs. THE MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD.
|
March 24, 2015 |
BALAKRISHNAN NAIR AND ORS. Vs. CHANDRAN AND ORS.
|
July 7, 2015 |
BALAN Vs. STATE OF KERALA
|
December 10, 2015 |
BALAN Vs. STATE OF KERALA
|
December 18, 2015 |
BALAN Vs. STATE OF KERALA
|
August 10, 2015 |
BANERJEE MEMORIAL CLUB Vs. TALUK TAHSILDAR
|
November 25, 2015 |
BANERJI MEMORIAL CLUB Vs. TALUK TAHSILDAR TRICHUR AND ORS.
|
November 25, 2015 |
BANGANTAVIDA NAZIR Vs. INSPECTOR OF CUSTOMS
|
February 11, 2015 |
BANK OF INDIA Vs. STATE OF KERALA AND ORS.
|
August 4, 2015 |
BARGAVAN PILLAI Vs. STATE OF KERALA
|
September 4, 2015 |
BASHARUDHIN AND ORS. Vs. KUNJIMON
|
November 13, 2015 |
BASHEER PALLIYALI Vs. STATE OF KERALA AND ORS.
|
July 9, 2015 |
BASIN JOSEPH Vs. STATE OF KERALA
|
December 22, 2015 |
BAVA K.M. Vs. DISTRICT COLLECTOR, COLLECTORATE AND ORS.
|
June 11, 2015 |
BEACON PROJECTS PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
June 23, 2015 |
BEEBA K. NATH Vs. THE STATE OF KERALA AND ORS.
|
July 27, 2015 |
BEENA Vs. B. MOHAMMED KHAN
|
January 6, 2015 |
BEENA BENCY Vs. NIRANAM GRAMA PANCHAYAT
|
October 29, 2015 |
BEENA JOHNSON Vs. REVENUE DIVISIONAL OFFICER, IDUKKI AND ORS.
|
June 30, 2015 |
BEENA JOLLY Vs. STATE OF KERALA AND ORS.
|
September 16, 2015 |
BEENA JOLLY Vs. STATE OF KERALA AND ORS.
|
August 21, 2015 |
BEENA THOMAS Vs. E. SHAJAHAN AND ORS.
|
February 5, 2015 |
BEJOY Vs. STATE OF KERALA
|
September 18, 2015 |
BELIEVERS CHURCH OF INDIA Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
May 28, 2015 |
BENAZIR Vs. RAHEESA BEEGUM
|
January 8, 2015 |
BENAZIR HUSSAIN Vs. AUTHORIZED OFFICER, DEWAN HOUSING FINANCE CORPORATION LTD
|
September 17, 2015 |
BENCILY BOY Vs. STATE OF KERALA
|
November 30, 2015 |
BENNY M. VARGHESE Vs. A.H. ABDUL JAMAL
|
July 13, 2015 |
BENNY PAUL @ BENNY S/O. PAULOSE, MAZHUVANCHERIL HOUSE BHARANANGANAM VILLAGE, EDAPPALLY KARA Vs. STATE OF KERALA CIRCLE INSPECTOR OF POLICE, PALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
September 30, 2015 |
BENSON Vs. STATE OF KERALA
|
September 16, 2015 |
BHAGHEERATHA ENGINEERING LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 8, 2015 |
BHAGYALEKSHMI P.C. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
January 28, 2015 |
BHARAT SANCHAR NIGAM LIMITED, CORPORATE OFFICE, STATESMAN HOUSE, BHARAKHAMBA ROAD NEW DELHI, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR Vs. BSNL PESONAL STAFF ASSOCIATION, KERALA CIRCLE UNIT, REP. BY ITS CIRCLE TREASURER SRI. M.T. SASIDHARA MENON
|
June 26, 2015 |
BHARAT SANCHAR NIGAM LTD Vs. V VINOD KUMAR UNION OF INDIA
|
August 11, 2015 |
BHARATH BUILDERS ENGINEERS & CONTRACTORS Vs. UNION OF INDIA
|
May 20, 2015 |
BHARATHAN Vs. IRINJALAKUDA MUNICIPALITY AND ORS.
|
January 14, 2015 |
BHARATHAN Vs. STATE OF KERALA
|
December 10, 2015 |
BHARATI TELEMEDIA LTD. Vs. UNION OF INDIA AND ORS.
|
December 8, 2015 |
BHARGAVI AMMA Vs. ARBAHAM
|
May 25, 2015 |
BHARGAVI AMMA P. Vs. K.P. AJAYAKUMAR
|
June 30, 2015 |
BHASKARAN Vs. STATE OF KERALA
|
August 19, 2015 |
BHASKARAN Vs. STATE OF KERALA
|
September 7, 2015 |
BHASKARAN PILLAI K.K. Vs. STATE OF KERALA AND ORS.
|
February 24, 2015 |
BHASKARAN T. AND ORS. Vs. M.P. MOHANDAS AND ORS.
|
November 26, 2015 |
BHASKARAN, S/O KOCHUKUNJU Vs. STATE OF KERALA AND ORS
|
December 21, 2015 |
BHAVANA RAMESH AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
December 16, 2015 |
BHAVANI Vs. STATE OF KERALA
|
October 15, 2015 |
BHAVANI Vs. THE STATE OF KERALA
|
November 6, 2015 |
BHAVANI K. Vs. MAYADEVI G. AND ORS.
|
July 2, 2015 |
BHAVYA U J Vs. STATE OF KERALA
|
February 16, 2015 |
BHEL ELECTRICAL MACHINES LTD. Vs. BHEL EML EMPLOYEES ASSOCIATION AND ORS.
|
October 12, 2015 |
BHUVANESWARAN Vs. STATE OF KERALA
|
March 2, 2015 |
BICHUKOYA K. Vs. JOSHI AND ORS.
|
March 9, 2015 |
BIJI B. ANAND Vs. STATE OF KERALA AND ORS.
|
September 15, 2015 |
BIJIMOL V.S. Vs. THE MAINTENANCE TRIBUNAL & THE REVENUE DIVISIONAL OFFICER AND ORS.
|
June 16, 2015 |
BIJU Vs. STATE OF KERALA AND ORS.
|
May 21, 2015 |
BIJU Vs. STATE OF KERALA
|
November 25, 2015 |
BIJU AND OTHERS Vs. STATE OF KERALA
|
December 9, 2015 |
BIJU K.J. Vs. STATE OF KERALA AND ORS.
|
March 6, 2015 |
BIJU K.V. Vs. NEENU ROY
|
March 25, 2015 |
BIJU KUMAR AND ORS. Vs. THE CHIEF SECRETARY, GOVERNMENT OF KERALA AND ORS.
|
March 3, 2015 |
BIJU MON Vs. STATE OF KERALA AND ORS.
|
February 19, 2015 |
BIJU R. Vs. THE VILLAGE OFFICER
|
January 5, 2015 |
BIJU S. Vs. STATE OF KERALA AND ORS.
|
June 23, 2015 |
BIJU SAHIB S/O SHAHUL HAMEED Vs. N G BALAKRISHNAN AND ORS
|
September 1, 2015 |
BIJU THOMAS Vs. MARY NIRMAL
|
July 13, 2015 |
BIJU-BABU Vs. STATE OF KERALA AND ORS.
|
December 7, 2015 |
BIJY GEORGE Vs. STATE OF KERALA AND OTHERS
|
November 4, 2015 |
BINANI ZINC EMPLOYEES MULTIPURPOSE CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. LIZY RAJAN AND ORS.
|
May 20, 2015 |
BINCY RAJ D.R. AND ORS. Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
July 7, 2015 |
BINDU SASIKUMAR Vs. THE TAHSILDAR, DEVIKULAM TALUK AND ORS.
|
February 11, 2015 |
BINDU V.S. AND ORS. Vs. UNION OF INDIA AND ORS.
|
October 15, 2015 |
BINI B. Vs. JAYAN P.R.
|
January 30, 2015 |
BINIMOL Vs. STATE OF KERALA
|
December 3, 2015 |
BINNY ITTY Vs. P. LALITHAMMA AND ORS.
|
March 4, 2015 |
BINO J. CHOORANOLY Vs. THE BHARANANGANAM GRAMA PANCHAYATH AND ORS.
|
January 14, 2015 |
BINOY K. MATHEW Vs. GODLEY DEV JOHN AND ORS.
|
July 29, 2015 |
BINU Vs. STATE OF KERALA
|
December 10, 2015 |
BINU Vs. STATE OF KERALA
|
December 15, 2015 |
BINU Vs. STATE OF KERALA
|
February 16, 2015 |
BINU KUMAR Vs. STATE OF KERALA
|
January 6, 2015 |
BINU PAUL Vs. STATE OF KERALA AND ORS.
|
March 23, 2015 |
BINUKUMAR P. Vs. VENGANOOR GRAMA PANCHAYATH AND ORS.
|
March 4, 2015 |
BISMI HYPER MART PVT LTD Vs. STATE OF KERALA AND OTHERS
|
December 8, 2015 |
BLESSON ANTONY Vs. THE MANAGER, BRAHMANDODAYAM HIGH SCHOOL AND ORS.
|
March 27, 2015 |
BLESSY VARGHESE EDATTUKARAN Vs. SONU
|
September 15, 2015 |
BOARD OF DIRECTORS OF STATE CO-OPERATIVE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 12, 2015 |
BOARD OF DIRECTORS OF THE KOLIYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. RETURNING OFFICER
|
November 3, 2015 |
BOARD OF TRUSTEES Vs. R JANARDANAN AND OTHERS
|
December 10, 2015 |
BOBBY KURIAKOSE Vs. ST. MARYS HOTELS P. LTD. AND ORS.
|
March 31, 2015 |
BRIJI GOPAL DAGA AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 20, 2015 |
BROWN SHOOTERS CLUB Vs. T.K. SARASWATHI AND ORS.
|
February 3, 2015 |
C BALAN Vs. STATE OF KERALA
|
December 22, 2015 |
C K SHAJAN S/O VELAYUDHAN Vs. T S JOSEPH S/O SAMUVEL AND ORS
|
July 8, 2015 |
C. GEORGE PANICKER Vs. STATE OF KERALA AND ORS.
|
March 25, 2015 |
C. GIRISH Vs. STATE OF KERALA AND ORS.
|
March 18, 2015 |
C. HASHIM Vs. C. JASMINE AND ORS.
|
July 8, 2015 |
C. MAMMOOTTY Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISTION AND ORS.
|
June 29, 2015 |
C. MANIKANDAN Vs. STATE OF KERALA
|
July 8, 2015 |
C. SURESH Vs. INDIA CEMENTS CAPITAL AND FINANCE LIMITED AND ORS.
|
November 27, 2015 |
C. THANGARAJ Vs. STATE OF KERALA AND ORS.
|
December 16, 2015 |
C. VISWANATHAN Vs. CHAIRMAN, SOUTH MALABAR GRAMIN BANK AND ORS.
|
May 20, 2015 |
C.B.I. AND ORS. Vs. BASHEER
|
December 23, 2015 |
C.C. CHERIAN Vs. K.C. BABU
|
January 15, 2015 |
C.G. RAVEENDRAN AND ORS. Vs. C.G. GOPI AND ORS.
|
July 1, 2015 |
C.G.PRABHAKARAN Vs. UNIVERSITY OF CALICUT
|
April 10, 2015 |
C.H. MOHAMMED AND ORS. Vs. STATE OF KERALA
|
April 24, 2015 |
C.H. NABEEZA Vs. K.H. ABDUL KAREEM AND ORS.
|
October 15, 2015 |
C.H. SUHARA Vs. THE STATE OF KERALA AND ORS.
|
October 26, 2015 |
C.I.MAJEED Vs. THE KERALA STATE WASKF BOARD
|
November 26, 2015 |
C.K. DIVAKARAN Vs. ANOOP JOY AND ORS.
|
June 5, 2015 |
C.K. JOSEPH Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
May 20, 2015 |
C.K. RAVI Vs. MOHAMMED MANSOOR AND ORS.
|
September 4, 2015 |
C.K. RAVIKUMAR Vs. STATE OF KERALA AND ORS.
|
March 9, 2015 |
C.K. ZEENATH Vs. STATE POLICE CHIEF/DIRECTOR GENERAL OF POLICE AND ORS.
|
September 8, 2015 |
C.L. ANTO Vs. STATE OF KERALA AND ORS.
|
October 6, 2015 |
C.L. CICILY AND OTHERS Vs. SEETHARAM TEXTILES LIMITED AND ANOTHER
|
March 18, 2015 |
C.M. ABDUL RAHIMAN Vs. THE STATE OF KERALA AND ORS.
|
November 3, 2015 |
C.M. DINESH MANI Vs. STATE OF KERALA AND ORS.
|
July 8, 2015 |
C.M. ISMAYIL AND ORS. Vs. CHEMBARATHUKUNNU MUSLIM JAMA-ATH, CHEMBARATHUKUNNU AND ORS.
|
February 18, 2015 |
C.M. KUNJALI AND ORS. Vs. C.P. MANJUNAD AND ORS.
|
January 15, 2015 |
C.N. RAJAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
February 24, 2015 |
C.N. VENUGOPALAN Vs. UNION BANK OF INDIA AND ORS.
|
October 6, 2015 |
C.P. BABY Vs. STATE OF KERALA AND ORS.
|
March 27, 2015 |
C.P. DAMODARAN PILLAI Vs. STATE OF KERALA AND ORS.
|
October 7, 2015 |
C.P. MOHAMMEDKUTTY Vs. STATE OF KERALA
|
July 16, 2015 |
C.P. VELAYUDHAN AND ORS. Vs. SHAJITHA AND ORS.
|
April 10, 2015 |
C.P.PADMANABHAN Vs. THE GENERAL MANAGER
|
December 1, 2015 |
C.R. BHAVADAS Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
June 18, 2015 |
C.R. SASIDHARAN Vs. THE DEPUTY EXCISE COMMISSIONER, ALAPPUZHA AND ORS.
|
March 2, 2015 |
C.S. AGENCIES Vs. KALAIMAHAL
|
February 12, 2015 |
C.S. PEETHAMBARAN Vs. STATE OF KERALA
|
June 10, 2015 |
C.V. GEETHA Vs. THE KERALA PUBLIC SERVICE COMMISSION
|
January 8, 2015 |
C.V. RAJAN Vs. ILLIKKAL RAMESAN AND ORS.
|
February 25, 2015 |
C.V. SHAJI AND ORS. Vs. THE FEDERAL BANK LTD. AND ORS.
|
August 31, 2015 |
C.V.SETHUMADHAVAN Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
|
January 8, 2015 |
CABLE T.V. OPERATORS ASSOCIATION AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 4, 2015 |
CAPT. ROBIN CHAKALAKAL GEORGE AND ORS. Vs. THE DIRECTOR GENERAL OF SHIPPING AND ORS.
|
August 5, 2015 |
CARAVEL SHIPPING SERVICES PVT. LTD. Vs. PREMIER SEA FOODS EXIM PVT. LTD.
|
September 8, 2015 |
CASINO HOTEL Vs. COMMERCIAL TAX OFFICER (WC & LT)
|
May 29, 2015 |
CATTLE RACE CLUB OF INDIA AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 8, 2015 |
CBI Vs. P VIJAYARAGHAVAN
|
January 6, 2015 |
CENTRAL BANK OF INDIA, KOCHI Vs. STATE OF KERALA AND ORS.
|
September 4, 2015 |
CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIMES BRANCH Vs. V.K. RAMACHANDRAN AND ORS.
|
October 9, 2015 |
CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY Vs. P V UNNIKRISHNAN
|
February 2, 2015 |
CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AND ORS.
|
June 1, 2015 |
CHAIRMAN, COIR BOARD COIR HOUSE, MAHATMA GANDHI ROAD, COCHIN AND OTHERS Vs. DR. DAS ANITHA RAVINDRANATH
|
October 29, 2015 |
CHAIRMAN, QUILON MEDICAL TRUST Vs. S SUNIL AND OTHERS
|
December 10, 2015 |
CHAKLIAN CHANDRAN Vs. STATE OF KERALA
|
November 16, 2015 |
CHALISSERY KIRANA MERCHANT Vs. UNION OF INDIA
|
February 2, 2015 |
CHALISSERY KIRANA MERCHANT Vs. UNION OF INDIA
|
March 9, 2015 |
CHALISSERY KIRANA MERCHANT AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 13, 2015 |
CHANDRA PRASAD @ POKKADA KANNAN Vs. STATE OF KERALA
|
October 29, 2015 |
CHANDRAN Vs. THE STATE OF KERALA
|
April 7, 2015 |
CHANDRAN Vs. THE SECRETARY, PERAMBRA GRAMMA PANCHAYATH AND ORS.
|
June 23, 2015 |
CHANDRAN Vs. STATE OF KERALA
|
March 17, 2015 |
CHANDRAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 23, 2015 |
CHANDRAN C.V. Vs. STATE OF KERALA AND ORS.
|
October 1, 2015 |
CHANDRAN P. Vs. K.GOPI,
|
December 4, 2015 |
CHANDRAN PILLAI N. Vs. UNION OF INDIA
|
August 3, 2015 |
CHANDRIKA P. AND ORS. Vs. GEORGE MATHEW AND ORS.
|
February 3, 2015 |
CHATHAN MADHAVI Vs. DARSANA VASTHRALAYAM AND ORS.
|
January 21, 2015 |
CHATHAN MADHAVI Vs. DARSANA VASTHRALAYAM AND ORS.
|
March 26, 2015 |
CHAWARE EKTA SANJAYRAO Vs. KERALA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
January 23, 2015 |
CHELANGATTIL MOIDEEN Vs. STATE
|
January 21, 2015 |
CHELLAPPAN Vs. STATE OF KERALA
|
November 2, 2015 |
CHEMBILALI NISAR Vs. UPPIKKARAMBATH MUSTAFA AND ORS.
|
January 27, 2015 |
CHEMMARAM KAYYIL MOOSA Vs. CIRCLE INSPECTOR OF POLICE; STATE
|
December 9, 2015 |
CHEMMARATHIL CASHEW COMPANY AND ORS. Vs. CHL COMMODITIES HANDLERS INC.
|
February 20, 2015 |
CHERIAKODE MODEMBIL VISHNU TEMPLE COMMITTEE Vs. STATE OF KERALA AND ORS.
|
February 25, 2015 |
CHERIAN VARKEY CONSTRUCTION CO (P) LTD Vs. STATE OF KERALA AND OTHERS
|
September 7, 2015 |
CHERIYA RARU Vs. THE EXCISE INSPECTOR, BALUSSERY AND ORS.
|
October 19, 2015 |
CHEVAYUR SERVICE CO-OPERATIVE BANK LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION AND ORS.
|
June 25, 2015 |
CHI COMMODITIES HANDLERS INC. Vs. NAJEEM CASHEW INDUSTRIES
|
July 7, 2015 |
CHI COMMODITIES HANDLERS INC. Vs. RANJITH LAL
|
October 6, 2015 |
CHIEF GENERAL MANAGER, BSNL AND ORS. Vs. RAJESH S.
|
January 19, 2015 |
CHIEF MANAGER (AUTHORISED OFFICER), STATE BANK OF TRAVANCORE AND ORS. Vs. BIJI B.
|
June 10, 2015 |
CHIMINI ANI AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
September 23, 2015 |
CHINMAYA VIDYALAYA Vs. P.K. GEETHA DEVI AND ORS.
|
December 22, 2015 |
CHINNAMADATH KHADEEJA Vs. THE DISTRICT COLLECTOR, KANNUR AND ORS.
|
May 21, 2015 |
CHIRAYINKEEZHU SERVICE CO-OPERATIVE BANK Vs. K. SANTHOSH AND ORS.
|
September 14, 2015 |
CHITRA DEVI T.A. Vs. STATE OF KERALA AND ORS.
|
February 5, 2015 |
CLASSIC CONCEPTS HOME INDIA PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
May 21, 2015 |
COCHIN BLUE METAL INDUSTRIES (P) LTD. Vs. THE INTELLIGENCE OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND ORS.
|
October 6, 2015 |
COCHIN CO-OPERATIVE HOSPITALS SOCIETY LTD. Vs. P.C. CHERIAN AND ORS.
|
April 10, 2015 |
COCHIN GYMKHANA CLUB Vs. STATE OF KERALA AND ORS.
|
October 9, 2015 |
COCHIN PORT LABOUR UNION Vs. UNION OF INDIA AND ORS.
|
March 5, 2015 |
COCHIN SEA PORT AND AIRPORT FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA Vs. MONDELEZ INDIA FOOD LTD.
|
February 4, 2015 |
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. APOLLO TYRES LTD.
|
July 20, 2015 |
COMMISSIONER OF CUSTOMS Vs. E. ORIENTAL TIMBERS
|
November 21, 2015 |
COMMISSIONER OF INCOME TAX, KANNUR Vs. MUTHAPPAN ENTERPRISES
|
June 12, 2015 |
COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN Vs. B.S.VALSALA NAIR
|
January 6, 2015 |
CONFRATE CARGO SERVICES PVT. LTD. Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
July 22, 2015 |
CONTRACTORS UNION, TVM AND ORS. Vs. CORPORATION OF THIRUVANANTHAPURAM AND ORS.
|
January 20, 2015 |
CORPORATION OF THIRUVANANTHAPURAM Vs. KRISHNAKUMAR
|
November 12, 2015 |
CORPORATION OF THIRUVANANTHAPURAM Vs. S.I. PROPERTY (KERALA) (P) LTD. AND ORS.
|
February 20, 2015 |
COVEMA WOOD PLAST Vs. STATE OF KERALA
|
March 3, 2015 |
D MANOHARAN Vs. CORPORATION OF THIRUVANANTHAPURAM
|
September 14, 2015 |
D SIVAMANI Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER
|
June 2, 2015 |
D. RAJKUMAR Vs. ARUVIPURAM SREE NARAYANA DHARMA PARIPALANA YOGAM AND ORS.
|
March 3, 2015 |
D. RAVEENDRAN AND ORS. Vs. THE STATE LEVEL COMMITTEE ON SALES TAX AND ORS.
|
January 14, 2015 |
D.M. BHASKARAN Vs. STATE
|
February 23, 2015 |
D.R. SHINY Vs. THE STATE OF KERALA AND ORS.
|
November 6, 2015 |
DAISY PHILIP @ JESSY JOSEPH Vs. RAZIA KONTHALAM
|
September 11, 2015 |
DAMODARAN Vs. STATE OF KERALA
|
December 17, 2015 |
DAMODARAN Vs. STATE OF KERALA
|
July 29, 2015 |
DANE SHOM Vs. REGIONAL TRANSPORT AUTHORITY
|
January 21, 2015 |
DARUSALAM MASJID AND ORS. Vs. MOHAMMED HANEEFA AND ORS.
|
March 18, 2015 |
DAVID T.K. Vs. KURUPPUMPADY SERVICE CO-OPERATIVE BANK AND ORS.
|
March 11, 2015 |
DAYANAND PANDATH Vs. RAJAN AND ORS.
|
March 6, 2015 |
DEEPA C. AND ORS. Vs. SADANANDAN P.
|
June 5, 2015 |
DEEPA E V Vs. UNION OF INDIA
|
January 16, 2015 |
DEEPA E.V. Vs. UNION OF INDIA AND ORS.
|
July 20, 2015 |
DEEPTHI RAJAN Vs. RAJASEKHAR
|
November 18, 2015 |
DEEPU Vs. STATE OF KERALA
|
January 5, 2015 |
DEEPU M.R. Vs. SECRETARY TO GOVERNMENT AND ORS.
|
February 4, 2015 |
DELMON DIAGNOSTICS & RESEARCH CENTRE (DDRC) AND ORS. Vs. DOCTORS DIAGNOSTICS & RESEARCH CENTRE (DDRC)
|
March 13, 2015 |
DELSON DAVIS P. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
|
November 13, 2015 |
DELTA COMMUNICATIONS Vs. THE STATE OF KERALA
|
July 31, 2015 |
DENNIS Vs. STATE OF KERALA
|
September 29, 2015 |
DEPUTY COMMISSIONER OF INCOME TAX AND ORS. Vs. VASCO SALES AND MARKETING CORPORATION
|
July 3, 2015 |
DEPUTY DIRECTOR Vs. LALITHA RAMAKRISHNAN AND ORS.
|
July 27, 2015 |
DEPUTY DIRECTOR, EMPLOYEES INSURANCE CORPORATION Vs. OLD COURTYARD
|
February 4, 2015 |
DEVAKI AMMA Vs. DISTRICT COLLECTOR, KOZHIKODE
|
August 6, 2015 |
DEVAN AND ORS. Vs. K. BHAVYA GOPAL AND ORS.
|
June 9, 2015 |
DEVARAJAN, S/O PAPPU Vs. STATE OF KERALA AND ORS
|
December 15, 2015 |
DEVASSYA @ JOYI Vs. STATE OF KERALA
|
December 3, 2015 |
DEVIDASAN Vs. THE EXCISE COMMISSIONER, COMMISSIONERATE OF EXCISE AND ORS.
|
February 16, 2015 |
DEVIKA RAJ Vs. STATE OF KERALA AND ORS.
|
June 1, 2015 |
DEVIPRASAD S. Vs. STATE OF KERALA AND ORS.
|
January 29, 2015 |
DHANESH KUMAR KURUNGAT Vs. UNION OF INDIA
|
August 20, 2015 |
DHANYA D.L. Vs. THE SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
|
August 4, 2015 |
DHANYA P. KODIYAN Vs. UNIVERSITY OF CALICUT AND ORS.
|
January 23, 2015 |
DHANYAMO Vs. STATE OF KERALA
|
August 17, 2015 |
DHARMA PARIPALANA YOGAM Vs. STATE OF KERALA
|
August 4, 2015 |
DHARMAPUTHRAN T Vs. STATE OF KERALA
|
January 8, 2015 |
DIETZ GEN CREDO SOONER Vs. STATE OF KERALA
|
September 22, 2015 |
DILEEP KUMAR V.S. Vs. UNION OF INDIA
|
February 18, 2015 |
DILEEPKUMAR Vs. BINU K MATHEW
|
January 7, 2015 |
DILNA B. AND ORS. Vs. MANAGING DIRECTOR, KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. AND ORS.
|
October 8, 2015 |
DINCHU MOHANAN Vs. STATE OF KERALA AND ORS.
|
March 4, 2015 |
DINESAN A. Vs. VETTOM GRAMA PANCHAYATH AND ORS.
|
March 11, 2015 |
DINESH Vs. STATE OF KERALA
|
December 4, 2015 |
DINESH B.T. Vs. STATE OF KERALA AND ORS.
|
September 7, 2015 |
DINESH DIVAKARAN Vs. DISTRICT COLLECTOR AND ORS.
|
March 2, 2015 |
DINESH M.P. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 10, 2015 |
DINESHAN K. Vs. THE DISTRICT INSURANCE OFFICER, KERALA STATE INSURANCE DEPARTMENT
|
March 6, 2015 |
DIRECTOR, LISIE HOSPITAL Vs. ANSON FERNANDEZ AND ORS.
|
August 20, 2015 |
DISTRICT COLLECTOR AND CHAIRMAN Vs. OMANA MAHASENAN
|
September 8, 2015 |
DISTRICT COLLECTOR, IDUKKI AND ORS. Vs. M.D. DILEEP AND ORS.
|
February 9, 2015 |
DISTRICT PROGRAMME MANAGER, ANERT NO. KM VIII 180(3), WAYANAD Vs. M.M. PAILY AND ORS.
|
January 8, 2015 |
DIVAKARAN, S/O KOCHUKUNJU Vs. STATE OF KERALA
|
October 15, 2015 |
DIVISIONAL FOREST OFFICER Vs. JALAL
|
October 16, 2015 |
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. M MURUGAN
|
February 10, 2015 |
DIVYA Vs. STATE OF KERALA
|
August 10, 2015 |
DIVYA Vs. CITY POLICE COMMISSIONER, ERNAKULAM AND ORS.
|
July 2, 2015 |
DROUPATHI Vs. STATE OF KERALA AND ORS.
|
November 11, 2015 |
E C CHANDRAN Vs. VARKEY OMMAN S/O OMMEN CHACKO
|
September 1, 2015 |
E C SCARIA Vs. STATE
|
December 22, 2015 |
E K KALAM Vs. VIJAYAN K A & ANR
|
April 7, 2015 |
E S I CORPORATION Vs. K S ANILKUMAR AND OTHERS
|
December 4, 2015 |
E V RAMANARAYANAN, SENIOR MANAGER (STANDS REMOVED) Vs. GENERAL MANAGER (HRM), HRM DEPARTMENT, INDUSTRIAL RELATIONS DIVISION AND ORS
|
December 23, 2015 |
E. GOPINATHA KURUP, S/O. RAYARAPPA KURUP, PROPRIETOR, M/S. SASTHA MOTORS, GURUVAYOOR ROAD, POONKUNNAM, THRISSUR, REP. BY POWER OF ATTORNEY HOLDER, P. BALAGANGADHARAN, S/O. ARAVINDAKSHAN NAIR, SALES SUPERVISOR, M/S. SASTHA MOTORS Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND ANOTHERS.
|
November 21, 2015 |
E. KAMARUDEEN Vs. K.J. MATHEW AND ORS.
|
July 20, 2015 |
E. MOHAMMED HUSSAIN Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
June 12, 2015 |
E. MOHANAN AND ORS. Vs. T.P. ARAVINDAKSHAN
|
January 13, 2015 |
E.C MARY Vs. RAJAN
|
December 7, 2015 |
E.C. MARY AND ORS. Vs. RAJAN AND ORS.
|
December 7, 2015 |
E.G. JECCO AND ORS. Vs. THRISSUR MUNICIPAL CORPORATION
|
November 19, 2015 |
E.I. SUGUNAN Vs. P.M. RIYAS AND ORS.
|
January 28, 2015 |
E.L. JOSEPH Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
|
October 29, 2015 |
E.M. GIREESH BABU Vs. VENU K. AND ORS.
|
June 30, 2015 |
E.M. ISMAIL AND ORS. Vs. B.M. JAMAL AND ORS.
|
January 29, 2015 |
E.P.PAULOSE Vs. DEVASI
|
August 11, 2015 |
E.S. MANOJ Vs. THE DISTRICT COLLECTOR AND ORS.
|
April 28, 2015 |
EADHU KRISHNA K. Vs. STATE OF KERALA
|
March 12, 2015 |
EASWARI Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
|
September 17, 2015 |
EASWARI AMMA PRASANNAKUMARI Vs. RADHAKRISHNA PILLAI AND ORS.
|
November 4, 2015 |
ELDHO Vs. STATE OF KERALA
|
February 20, 2015 |
ELITE MACHINE TOOLS COMPANY AND ORS. Vs. C. KAMALADEVI AND ORS.
|
July 21, 2015 |
ELIZA V , WIFE OF JAYACHANDRAN AND ORS Vs. STATE OF KERALA AND ORS
|
November 2, 2015 |
ELIZABETH AND ORS. Vs. SUB INSPECTOR OF POLICE, VAKATHANAM AND ORS.
|
July 16, 2015 |
ELSY AND ORS. Vs. FRANCIS AND ORS.
|
July 8, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. VELLINGIRI
|
August 3, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LIMITED
|
January 14, 2015 |
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. MALABAR DECORATIONS
|
September 3, 2015 |
EN YES KAY ENTERPRISES Vs. PALAKKAD DISTRICT TEXTILE LABOUR UNION AND OTHERS
|
December 9, 2015 |
EQUITY INTELLIGENCE INDIA PVT. LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
July 3, 2015 |
ESCAPADE RESORTS P. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 30, 2015 |
ESI CORPORATION Vs. LEELA UNNIKRISHNAN
|
February 18, 2015 |
ESMARIO EXPORT ENTERPRISES, KOLLAM Vs. STATE OF KERALA AND ORS.
|
August 21, 2015 |
EUIGEN Vs. STATE OF KERALA
|
August 31, 2015 |
EYOCHAN Vs. JOSAFINA
|
January 16, 2015 |
FACT MANAGERIAL STAFF HOUSE CONSTRUCTION CO-OPERAT Vs. MUHAMMED ALI
|
March 13, 2015 |
FAHAD MASHOOR Vs. STATE OF KERALA
|
August 10, 2015 |
FAISAL Vs. ASSISTANT SUB COLLECTOR
|
February 20, 2015 |
FAISAL Vs. STATE OF KERALA
|
October 15, 2015 |
FAREEDA HAJI VAHEED Vs. THE DEPUTY COMMISSIONER APPEALS COMMERCIAL TAXES AND ORS.
|
February 19, 2015 |
FASEENA V. AND ORS. Vs. THE SECRETARY, KUNNAMANGALAM BLOCK PANCHAYATH AND ORS.
|
August 11, 2015 |
FATHEELA BEEGOM Vs. STATE OF KERALA
|
December 15, 2015 |
FATHIMA S. HAMEED Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
January 13, 2015 |
FATHIMA SUHRA Vs. STATE OF KERALA
|
February 2, 2015 |
FATHIMATH SUHARA M. Vs. MUHAMMED EARATTAYIL AND ORS.
|
October 1, 2015 |
FAYIS Vs. THE ASSISTANT POLICE COMMISSIONER AND ORS.
|
September 16, 2015 |
FAZIL BAPPU Vs. UNIVERSITY OF CALICUT
|
December 4, 2015 |
FIAT JUSTICIA Vs. STATE OF KERALA
|
December 2, 2015 |
FIAT JUSTICIA Vs. STATE OF KERALA AND ORS.
|
December 23, 2015 |
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
|
March 9, 2015 |
FINY SUSAN FRANCIS Vs. BINU PHILIP PAUL
|
October 6, 2015 |
FIRDOUZ A. Vs. THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR) AND ORS.
|
March 19, 2015 |
FIRST COMMODITIES EXCHANGE OF INDIA AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 29, 2015 |
FLAKT (INDIA) PRIVATE LIMITED Vs. 24 ASSURED SERVICES PRIVATE LTD
|
December 23, 2015 |
FLIPKART INTERNET PRIVATE LIMITED AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 20, 2015 |
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA AND ORS.
|
February 12, 2015 |
FOOD CORPORATION OF INDIA AND ORS. Vs. ABOOBACKER M.
|
July 31, 2015 |
FORUM FOR RURAL & URBAN DEVELOPMENT AND SERVICE Vs. STATE OF KERALA AND ORS.
|
December 10, 2015 |
FOUSI M.S. Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
|
April 17, 2015 |
FRANCIS Vs. STATE OF KERALA
|
June 8, 2015 |
FRANCIS AND ORS. Vs. D. IBRAHIM AND ORS.
|
March 23, 2015 |
FRANCIS ANTONY K.G. Vs. JOHN MATHEW AND ORS.
|
March 12, 2015 |
FRANCIS ANTONY K.G. Vs. SUMA JOHN
|
March 13, 2015 |
FRANCIS K.T. Vs. SABU AUGUSTINE AND ORS.
|
September 8, 2015 |
FURNACE FABRICA (INDIA) LTD. Vs. JOINT COMMISSIONER, OFFICE OF THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
|
February 19, 2015 |
G PRAMOD Vs. STATE OF KERALA
|
October 8, 2015 |
G RAMACHANDRAN Vs. CHANDRAN KUTTY; STATE OF KERALA
|
October 7, 2015 |
G SARASU Vs. BHASKARAN; STATE OF KERALA
|
October 27, 2015 |
G SOMARAJAN Vs. STATE OF KERALA
|
December 18, 2015 |
G SUNIL KUMAR Vs. KERALA STATE ELECTRICITY BOARD
|
January 9, 2015 |
G. ALEX Vs. STATE OF KERALA
|
September 17, 2015 |
G. DANIEL Vs. STATE OF KERALA
|
June 29, 2015 |
G. MURALEEDHARAN KURUP Vs. M.G. UNIVERSITY AND ORS.
|
March 23, 2015 |
G. SANANDAN UNNITHAN Vs. R.ANEESH KUMAR
|
December 1, 2015 |
G. SREEPADA BHAT AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 4, 2015 |
G. SUNIL KUMAR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
March 5, 2015 |
G. TEC AND ORS. Vs. KOULATH KAREEM
|
July 9, 2015 |
G. THANKAPPAN Vs. STATE OF KERALA
|
June 30, 2015 |
G. UNNIKRISHNAN NAIR AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
June 18, 2015 |
G. VENKITESHWARA PRABHU Vs. STATE OF KERALA AND ORS.
|
February 27, 2015 |
G. VENUGOPAL Vs. JOYAN
|
June 10, 2015 |
G.BHAGAVATH SINGH Vs. MANOJ JOSEPH
|
December 1, 2015 |
G.S. NARAYAN AND ORS. Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
March 26, 2015 |
GAIA PROPERTIES AND INFRASTRUCTURE INDIA (P) LTD Vs. INTELLIGENCE OFFICER (IB) I
|
October 28, 2015 |
GANESH KUMAR Vs. UNITED INDIA INSURANCE CO. LTD.
|
August 19, 2015 |
GANGADHARAN Vs. STATE OF KERALA
|
October 9, 2015 |
GANGADHARAN Vs. STATE OF KERALA
|
November 18, 2015 |
GANGADHARAN V.S. AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 10, 2015 |
GAYATHRI KUNJITHAYA Vs. STATE OF KERALA
|
January 19, 2015 |
GAYATHRIDEVI Vs. THULASIBAI
|
May 26, 2015 |
GAZABO BUILDERS AND DEVELOPERS PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
April 8, 2015 |
GBOTS SOFTWARE DEVELOPMENT CENTRE PVT. LTD. (PCS INDIA) AND ORS. Vs. LBS SOFTWARE SERVICES PVT. LTD.
|
June 2, 2015 |
GEEMON Vs. THE STATE OF KERALA AND ORS.
|
March 11, 2015 |
GEETHA AND ORS. Vs. SATHEESH KUMAR AND ORS.
|
May 22, 2015 |
GEETHA K. AND ORS. Vs. THE PERINGOME-VAYAKKARA GRAMA PANCHAYATH AND ORS.
|
February 4, 2015 |
GEETHA RAMANUJAN Vs. ESTATE MANAGER, COCHIN PORT TRUST AND ORS.
|
July 14, 2015 |
GEETHA RAMANUJAN Vs. ESTATE MANAGER, COCHIN PORT TRUST AND ORS.
|
October 7, 2015 |
GEETHA T.K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 11, 2015 |
GEETHAKRISHNAN Vs. STATE ELECTION COMMISSION
|
October 6, 2015 |
GEETHANJALI PAI Vs. MOHANACHANDRAN NAIR
|
May 26, 2015 |
GENERAL RUBBERS Vs. ASST. COMMISSIONER (KVAT), COMMERCIAL TAXES AND ORS.
|
September 30, 2015 |
GENERAL SECRETARY ERNAKULAM DISTRICT ENGINEERING AND INDUSTRIALWORKERS UNION PRAKASH BHAVAN Vs. GOVERNMENT OF INDIA REPRESENTED BY SECRETARY
|
September 16, 2015 |
GENERAL SECRETARY, COCHIN PORT TRUST THOZHILALI UNION Vs. PRESIDENT, UNITED STEVEDORES ASSOICATION (P) LTD
|
January 7, 2015 |
GENERAL SECRETARY, KERALA UNION PLANTATION WORKERS UNION Vs. SENIOR MANAGER, TATA COFFEE LTD
|
February 25, 2015 |
GEO JOSE Vs. STATE OF KERALA
|
December 4, 2015 |
GEOJIT BNP PARIBAS FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS & SERVICE TAX AND ORS.
|
July 6, 2015 |
GEOLOGIST Vs. SUNIL KUMAR
|
April 10, 2015 |
GEORGE Vs. REVENUE DIVISIONAL OFFICER AND ORS.
|
March 5, 2015 |
GEORGE Vs. RAJU; RUBY AND ORS
|
December 22, 2015 |
GEORGE Vs. EXECUTIVE OFFICER, SABARIMALA
|
December 15, 2015 |
GEORGE A.L. Vs. STATE OF KERALA AND ORS.
|
June 22, 2015 |
GEORGE ISSAC Vs. THE ASSISTANT REGIONAL PROVIDENT FUND COMMISSIONER AND ORS.
|
January 28, 2015 |
GEORGE JOSEPH Vs. STATE OF KERALA; DISTRICT COLLECTOR; EXECUTIVE ENGINEER; ASSISTANT EXECUTIVE ENGINEER; RAJU MATHEW
|
November 12, 2015 |
GEORGE JOSEPH Vs. COMMISSIONER OF EXCISE
|
October 9, 2015 |
GEORGE JOSEPH AND ORS. Vs. THE PALA MUNICIPALITY AND ORS.
|
March 25, 2015 |
GEORGE JOSEPH AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 10, 2015 |
GEORGE KOCHUPARAMBIL Vs. STATE OF KERALA AND ORS.
|
March 6, 2015 |
GEORGE KURUVILA Vs. STATE OF KERALA AND ORS
|
September 11, 2015 |
GEORGE P. CHERUKOTH Vs. MARIYUMMA AND ORS.
|
September 28, 2015 |
GEORGE PUTHENANGADI AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
October 12, 2015 |
GEORGE SONS & COMPANY Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
March 3, 2015 |
GEORGE VARGHESE Vs. STATE OF KERALA
|
February 6, 2015 |
GEORGE VATTUKULAM Vs. STATE OF KERALA AND ORS.
|
February 6, 2015 |
GEORGE, S/O MANAS Vs. STATE OF KERALA
|
October 7, 2015 |
GEORGEKUTTY Y. Vs. STATE OF KERALA
|
December 10, 2015 |
GIGI HENRY Vs. REGIONAL TRANSPORT AUTHORITY AND ORS
|
September 15, 2015 |
GIREESAN K. Vs. THE SUB INSPECTOR OF POLICE, MANNARKKAD POLICE STATION
|
April 8, 2015 |
GIREESAN. R. Vs. STATE OF KERALA
|
October 29, 2015 |
GIREESHKUMAR R.G. AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 2, 2015 |
GIRIDHARAN M. Vs. MALABAR DEVASWOM BOARD AND ORS.
|
July 15, 2015 |
GIRIJA AND ORS. Vs. RAJAN AND ORS.
|
January 28, 2015 |
GIRIJA V.K. Vs. STATE OF KERALA AND ORS.
|
March 27, 2015 |
GIRIJA VALLABHAN NAIR Vs. S.S.BEENA
|
March 11, 2015 |
GIRISH KUMAR R. Vs. THE CENTRAL UNIVERSITY OF KERALA AND ORS.
|
February 9, 2015 |
GLOBAL UNITED SHIPPING INDIA PVT. LTD. Vs. DY. COMMR., S.T. DIVISION
|
September 8, 2015 |
GOLD VIEW VYPAR PVT. LTD. Vs. A.K. RAJAN AND ORS.
|
October 28, 2015 |
GOLDVIEW VYAPAR PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 19, 2015 |
GOPA & GOPAKUMARAN Vs. STATE OF KERALA
|
September 7, 2015 |
GOPAKUMAR Vs. STATE OF KERALA
|
December 3, 2015 |
GOPAKUMAR K.V. Vs. STATE OF KERALA AND ORS.
|
October 20, 2015 |
GOPALAKRISHNAN Vs. STATE OF KERALA
|
January 29, 2015 |
GOPALAKRISHNAN NAIR Vs. NALINAKUMARI AND ORS.
|
June 3, 2015 |
GOPALAN Vs. STATE OF KERALA
|
August 19, 2015 |
GOPALAN A.M. Vs. UMASANKAR AND ORS.
|
July 24, 2015 |
GOPALKRISHNA PILLAI Vs. STATE OF KERALA
|
December 17, 2015 |
GOPI Vs. STATE OF KERALA
|
October 12, 2015 |
GOPINATHAN Vs. STATE OF KERALA
|
October 15, 2015 |
GOPINATHAN P.A. Vs. LEELADEVI
|
June 2, 2015 |
GOPINATHAN PILLAI Vs. SUMATHYKUTTY AMMA AND ORS.
|
October 28, 2015 |
GRACEAMMA THOMAS Vs. VIJAYAKRISHNAN AND ORS.
|
May 22, 2015 |
GRACY THOMAS Vs. STATE OF KERALA AND ORS.
|
September 28, 2015 |
GRACY VINCENT Vs. THRISSUR CORPORATION AND ORS.
|
March 23, 2015 |
GREEN CROSS WORLD ENVIRONMENT PROTECTION ACTION GROUP Vs. UNION OF INDIA AND ORS.
|
June 12, 2015 |
GRIHALAKSHMI VISION Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX
|
August 7, 2015 |
GTN INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
May 28, 2015 |
GUNASEELAN Vs. STATE OF KERALA
|
December 4, 2015 |
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. SATHYAN AND ORS.
|
August 11, 2015 |
H. PRAKASH PAI Vs. STATE OF KERALA
|
June 29, 2015 |
H. RAMA Vs. P.A. ABOOBACKER AND ORS.
|
July 27, 2015 |
H. RAMAKRISHNAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER, THIRUVANANTHAPURAM AND ORS.
|
April 6, 2015 |
HABEEB RAHMAN Vs. STATE OF BANK OF RAVANCORE
|
September 17, 2015 |
HADI AMAAN V.R. Vs. UNION OF INDIA AND ORS.
|
May 25, 2015 |
HAFSATH Vs. THE PERINTHALMANNA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK AND ORS.
|
November 6, 2015 |
HAIRUNEESA Vs. THE VILLAGE OFFICER, PATTIMATTOM VILLAGE AND ORS.
|
March 3, 2015 |
HAJIRA IBRAHIM AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
March 11, 2015 |
HALDAR VIKAS CREDIT CO-OPERATIVE SOCIETY LTD. Vs. CENTRAL REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
August 18, 2015 |
HAMZA AND ORS. Vs. THE THIRUNAVAYA GRAMA PANCHAYATH AND ORS.
|
July 29, 2015 |
HANEEFA Vs. STATE OF KERALA
|
September 25, 2015 |
HANEEFA AND ORS. Vs. SUB INSPECTOR OF POLICE AND ORS.
|
May 25, 2015 |
HANEEFA P.S. Vs. STATE OF KERALA AND ORS.
|
November 3, 2015 |
HANEEFA T. Vs. STATE OF KERALA
|
January 8, 2015 |
HAREESH T.A. Vs. SANTHOSHKUMAR AND ORS.
|
August 11, 2015 |
HARIDAS P.R. Vs. SIYAD HASSAN AND ORS.
|
March 25, 2015 |
HARIDAS R. Vs. THE UNIVERSITY OF CALICUT AND ORS.
|
May 22, 2015 |
HARIJAN PALA Vs. STATE OF KERALA
|
October 1, 2015 |
HARIKUMAR Vs. INSPECTOR OF FACTORIES AND BOILERS AND ORS.
|
September 1, 2015 |
HARIKUMAR Vs. T.R. AJITH KUMAR AND ORS.
|
March 27, 2015 |
HARIKUMAR Vs. STATE OF KERALA
|
June 2, 2015 |
HARIKUMAR T V Vs. STATE OF KERALA; TONY JOSEPH; LIMMY SEBASTIAN AND ORS
|
November 18, 2015 |
HARILAL J. Vs. STATE OF KERALA AND ORS.
|
March 24, 2015 |
HARIS C.C. Vs. THE REVENUE DIVISIONAL OFFICER (SUB COLLECTOR) AND ORS.
|
March 19, 2015 |
HARISHANKAR B.S. Vs. THE VICE CHANCELLOR, UNIVERSITY OF KERALA AND ORS.
|
July 21, 2015 |
HASEENA REHMAN Vs. THE DIRECTOR OF MEDICAL EDUCATION
|
January 13, 2015 |
HASHIR Vs. SHIMA
|
March 10, 2015 |
HASNIYA ISLAMIC CENTRE P.O. ULLANAM Vs. THE DISTRICT COLLECTOR, MALAPPURAM AND ORS.
|
August 11, 2015 |
HASSAN KOYA Vs. THE TRANSPORT COMMISSIONER, TVM AND ORS.
|
January 9, 2015 |
HASSAN SABITH Vs. UNITED INDIA INSURANCE CO. LTD.
|
July 9, 2015 |
HAVVA T.P. AND ORS. Vs. TIRUR MUNCIPALITY AND ORS.
|
July 30, 2015 |
HENRY ANTONY Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
May 21, 2015 |
HI-TECH DRIVING SCHOOL (PVT) LTD. Vs. VASU V.T.
|
March 20, 2015 |
HIGH COURT OF KERALA; REGISTRAR Vs. K A AUGUSTINE
|
January 16, 2015 |
HILITE BUILDERS (P) LTD. Vs. STATE OF KERALA
|
January 27, 2015 |
HIMAYOON S. Vs. THE DEPUTY SECRETARY, VIGILANCE (E) DEPARTMENT AND ORS.
|
November 11, 2015 |
HINDUSTAN HARDWARE STORES AND ORS. Vs. V. UMESH KAMATH AND ORS.
|
December 2, 2015 |
HINDUSTAN NEWSPRINT LTD. Vs. HNL CASUAL AND CONTRACT WORKERS CENTRE AND ORS.
|
December 21, 2015 |
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. KERALA STATE ELECTRICITY BOARD LIMITED AND ORS.
|
November 26, 2015 |
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. SUKRAN M.G. AND ORS.
|
October 5, 2015 |
HOLY FAMILY ENGLISH MEDIUM L.P. SCHOOL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 23, 2015 |
HOTEL HIGHWAY PALACE Vs. INDIAN RAILWAYS CATERING & TOURISM, CORPORATION LIMITED AND ORS.
|
October 13, 2015 |
HOTEL INDRAPRASTHA Vs. K. SOMASEKHARAN NAIR AND ORS.
|
September 16, 2015 |
HOTEL KEETHI AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 9, 2015 |
HOTEL MALIKA RESIDENCY AND ORS. Vs. ETTUMANOOR GRAMA PANCHAYATH AND ORS.
|
May 22, 2015 |
HOTEL SEAGULL Vs. SEAGULLS CATCH RESTAURANT PVT. LTD. AND ORS.
|
October 19, 2015 |
HOTEL VIJAYA PALACE Vs. STATE OF KERALA AND ORS.
|
November 9, 2015 |
HOUSE SURGEONS ASSOCIATION OF GOVERNMENT MEDICAL COLLEGE Vs. STATE OF KERALA
|
November 2, 2015 |
HOUSING DEVELOPMENT FINANCE CORPORATION LTD. Vs. STATE OF KERALA
|
June 3, 2015 |
HUSSAIN KOYA Vs. MOYINKUTTY POCKER AND ORS.
|
March 2, 2015 |
HYCINTH MARY Vs. THE COMMERCIAL TAX OFFICER (LT) AND ORS.
|
September 8, 2015 |
HYDROSS AND ORS. Vs. P.K. SURESH BABU AND ORS.
|
June 30, 2015 |
IBRAHIM Vs. SUB INSPECTOR OF POLICE
|
January 8, 2015 |
IBRAHIM.P.P. Vs. STATE OF KERALA
|
January 7, 2015 |
IBRAHIMKUTTY Vs. STATE OF KERALA AND ORS.
|
April 7, 2015 |
IBRAHIMKUTTY K. Vs. CHAIRMAN AND MANAGING DIRECTOR, KSRTC
|
January 6, 2015 |
IBS SOFTWARE SERVICES PRIVATE LIMITED Vs. THE UNION OF INDIA AND ORS.
|
March 20, 2015 |
ICICI LOMBARD GENERAL INSURANCE CO. Vs. NIKHIL AND ORS.
|
September 23, 2015 |
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. CHACKO AND ORS.
|
August 31, 2015 |
IJAS Vs. STATE OF KERALA
|
January 27, 2015 |
IN RE: MATHU AND ORS. Vs. STATE
|
February 11, 2015 |
INDIA CEMENTS CAPITAL LIMITED Vs. WILLIAM AND ORS.
|
August 18, 2015 |
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA AND OTHERS
|
October 8, 2015 |
INDIAN CHAMBER OF COMMERCE AND INDUSTRY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER-1 AND ORS.
|
January 30, 2015 |
INDIAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES (GENERAL) AND ORS.
|
August 19, 2015 |
INDIAN OIL CORPORATION AND ORS. Vs. N. RAVEENDRANATHAN AND ORS.
|
June 15, 2015 |
INDIAN POTASH LTD. Vs. STATE OF KERALA
|
December 1, 2015 |
INDIRA Vs. PATHUTTY
|
January 29, 2015 |
INDIRA MOTOR SERVICE AND ORS. Vs. PANAKKAT NAZARUDDIN AND ORS.
|
October 7, 2015 |
INDIRA N. Vs. SHYJU AND ORS.
|
February 20, 2015 |
INDITRADE DERIVATIVES & COMMODITIES LTD. Vs. UNION OF INDIA
|
February 25, 2015 |
INDUJA K. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES AND ORS.
|
March 12, 2015 |
INDUMOLAGED Vs. KERALA STATE
|
December 4, 2015 |
INDUS IND BANK LTD. Vs. JOINT REGIONAL TRANSPORT OFFICER AND ORS.
|
April 8, 2015 |
INDUS MOTOR COMPANY PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 18, 2015 |
INFANT THOMAS, MATTEL HOUSE, MACHIPLAVU, ADIMALY IDUKKI Vs. THE STATE OF KERALA AND OTHERS
|
December 23, 2015 |
INTELLIGENCE OFFICER, NARCOTIC CONTROL BUREAU Vs. LIJO K. JOSE
|
November 17, 2015 |
INTER MEDIA PUBLISHING LTD. Vs. STATE OF KERALA AND ORS.
|
June 23, 2015 |
INTERFIELD LABORATORIES Vs. STATE OF KERALA
|
September 16, 2015 |
INTERNATIONAL MERCHANDIUCE TRADE & EXPORTS PVT. (LTD) AND ORS. Vs. INTELLIGENCE OFFICER (IB) AND ORS.
|
April 9, 2015 |
IRINJALAKUDA DIOCESAN EDUCATIONAL TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
June 11, 2015 |
ISLAHUL MUSLIMEEN JAMA-ATH Vs. KARUNAGAPPALLY GRAMA PANCHAYAT AND ORS.
|
March 17, 2015 |
ISSAC E.A. Vs. BINDHU THOMAS
|
May 21, 2015 |
ISSAC K.J. Vs. REGHUNATHAN CHETTIAR NJERAVILA VEEDU AND ORS.
|
April 6, 2015 |
ISSATHUL ISLAM MADRASSA Vs. KEEZHATTOOR GRAMA PANCHAYATH
|
July 3, 2015 |
ITC FREIGHT SERVICES PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
|
September 17, 2015 |
IVRCL LIMITED Vs. UNION OF INDIA
|
April 10, 2015 |
J JOSEPH FRANCIS @ BOBAN Vs. STATE OF KERALA
|
December 17, 2015 |
J. JOSE AND ORS. Vs. THE MANAGER/SECRETARY, CHRIST COLLEGE AND ORS.
|
February 23, 2015 |
J. RAMKUMAR Vs. ASHOK JACOB AND ORS.
|
March 24, 2015 |
J. SREELATHA Vs. STATE OF KERALA AND ORS.
|
November 27, 2015 |
J.RADHAKRISHNA VADHYAR Vs. STATE OF KERALA
|
November 6, 2015 |
JABBAR Vs. MOHAMMED AND ORS.
|
March 20, 2015 |
JABBAR AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 26, 2015 |
JACOB MANUAL @ MANAPPAN Vs. SANTHOSH V.PRABHU
|
March 19, 2015 |
JACOB MATHEW Vs. EXCISE COMMISSIONER
|
December 22, 2015 |
JACOB STEPHEN; G SIVAPRASAD; PADMINI SUDHEESH Vs. STATE OF KERALA AND ORS
|
October 19, 2015 |
JACOB THOMAS Vs. ASSISTANT EXCISE COMMISSIONER AND ORS.
|
October 16, 2015 |
JAFFER P. Vs. USMAN AND ORS.
|
October 26, 2015 |
JAGADEESAN Vs. STATE OF KERALA
|
December 15, 2015 |
JAILY MATHEW AND ORS. Vs. KOOTHATTUKULAM GRAMA PANCHAYATH AND ORS.
|
July 22, 2015 |
JAIMON, S/O LALU UMMAN Vs. STATE OF KERALA
|
January 6, 2015 |
JAIPAL JOHNSON Vs. THE DISTRICT COLLECTOR AND ORS.
|
June 3, 2015 |
JAISON C. COOPER Vs. STATE OF KERALA AND ORS.
|
March 3, 2015 |
JAISON KARAKKAT Vs. K.C. CHAKO AND ORS.
|
March 4, 2015 |
JAISON PAUL Vs. SUB INSPECTOR OF POLICE
|
April 24, 2015 |
JALADHARAN Vs. STATE OF KERALA
|
October 8, 2015 |
JALAJA SREENIVASAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 24, 2015 |
JAMALUDHEEN C.G. Vs. STATION HOUSE OFFICER, MINICOY POLICE STATION AND ORS.
|
September 28, 2015 |
JAMEELA Vs. JAMES JOSEPH V AND OTHERS
|
October 9, 2015 |
JAMEELA Vs. STATE OF KERALA AND ORS.
|
April 9, 2015 |
JAMEELA K. Vs. STATE OF KERALA AND ORS.
|
June 1, 2015 |
JAMES Vs. MOHANACHANDRAN NAIR AND ORS.
|
February 24, 2015 |
JAMES GEORGE Vs. STATE OF KERALA
|
September 17, 2015 |
JAMES JOSEPH Vs. THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD.
|
December 3, 2015 |
JAMES JOSEPH V. Vs. THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
|
August 17, 2015 |
JAMES MATHEW Vs. STATE OF KERALA AND ORS
|
February 13, 2015 |
JAMES MATHEW Vs. STATE OF KERALA AND ORS.
|
March 6, 2015 |
JANAKI AMMA AND ORS. Vs. RENUKA SADANANDAN AND ORS.
|
October 15, 2015 |
JANARDHAN PAI K V Vs. STATE OF KERALA
|
September 4, 2015 |
JANARDHANAN Vs. STATE OF KERALA
|
February 20, 2015 |
JANET J. Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
JANI A Vs. STATE OF KERALA AND OTHERS
|
November 4, 2015 |
JASEELA P.K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 20, 2015 |
JASHIR KUNHAMMED PALIKKUNNIL Vs. KADAVATH ABDULLA KUNHI ABDUL KHADAR; FAJIB ABDUL KHADAR AND ORS
|
December 17, 2015 |
JASNA P.M. Vs. UNIVERSITY OF CALICUT AND ORS.
|
January 22, 2015 |
JAYA BALAGANGADHARAN Vs. THE STATE OF KERALA AND ORS.
|
November 3, 2015 |
JAYA JOSE Vs. STATE OF KERALA AND ORS.
|
June 12, 2015 |
JAYACHANDRAN E. Vs. UNION OF INDIA
|
March 31, 2015 |
JAYACHANDRAN K.R. Vs. THE INTELLIGENCE OFFICER, NCB
|
November 3, 2015 |
JAYAGOSH Vs. STATE OF KERALA AND OTHERS
|
December 4, 2015 |
JAYAKRISHNAN Vs. UNNIKRISHNAN AND ORS.
|
June 23, 2015 |
JAYAKRISHNAN Vs. TRAVANCORE DEVASWOM BOARD
|
January 22, 2015 |
JAYAKUMAR Vs. DEVI VILASOM KETTUTHENGU SANGHAM AND ORS.
|
July 28, 2015 |
JAYAKUMAR Vs. THE REGIONAL PASSPORT OFFICER
|
June 23, 2015 |
JAYALEKSHMI Vs. STATE OF KERALA AND ORS.
|
September 29, 2015 |
JAYALEKSHMI B. Vs. P. SUGUNAN AND ORS.
|
August 13, 2015 |
JAYAMON Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
|
March 31, 2015 |
JAYAN KUTTICHAKKU Vs. SIMON S/O. MATHEW
|
January 8, 2015 |
JAYAPALAN Vs. KAMALA MENON
|
June 23, 2015 |
JAYAPRAKASH Vs. STATE OF KERALA
|
September 9, 2015 |
JAYAPRAKASH AND ORS. Vs. VALSA R. AND ORS.
|
September 16, 2015 |
JAYARAMAN; GIRISH Vs. HAMEED
|
December 23, 2015 |
JAYASEELAN Vs. STATE OF KERALA AND ORS.
|
November 4, 2015 |
JAYASREE AND ORS. Vs. RAJAN AND ORS.
|
August 12, 2015 |
JEEVAN TELECASTING CORPORATION LTD. Vs. C.C.E., C. & S.T.
|
March 30, 2015 |
JEIBIN MATHEWS VARGHESE Vs. STATE OF KERALA
|
September 11, 2015 |
JERLIN ANTONY AND ORS. Vs. STATE OF KERALA
|
August 5, 2015 |
JESSY Vs. STATE OF KERALA AND ORS.
|
November 23, 2015 |
JESSY ALEXANDER Vs. KANDASAMY AND ORS.
|
March 10, 2015 |
JESSY AND ORS. Vs. A.V. KORATH AND ORS.
|
April 7, 2015 |
JIBI BAHULEYAN AND ORS. Vs. THE VILLAGE OFFICER, KADUNGALLOOR VILLAGE AND ORS.
|
February 27, 2015 |
JIJI THOMSON Vs. STATE OF KERALA
|
January 8, 2015 |
JIJO MATHEW Vs. UNIVERSITY OF KERALA AND ORS.
|
January 30, 2015 |
JIJU LUKOSE Vs. STATE OF KERALA AND ORS.
|
November 30, 2015 |
JINSON Vs. STATE OF KERALA
|
August 11, 2015 |
JISHA P. SUGATHAN Vs. STATE OF KERALA AND ORS.
|
September 29, 2015 |
JISHA PRADEEP AND ORS. Vs. RATHEESH P.T. AND ORS.
|
May 28, 2015 |
JITHIN B.K. AND ORS. Vs. KANNUR UNIVERSITY AND ORS.
|
September 28, 2015 |
JOBISH MATHEW Vs. STATE OF KERALA
|
October 27, 2015 |
JOBY V B Vs. ADIMALY GRAMA PANCHAYATH
|
December 9, 2015 |
JOBY VARGHESE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
|
June 15, 2015 |
JOHN Vs. STATE OF KERALA
|
November 13, 2015 |
JOHN @ KUTTAN Vs. STATE OF KERALA
|
December 14, 2015 |
JOHN JOHN Vs. STATE ELECTION COMMISSION AND ORS.
|
June 26, 2015 |
JOHN JOSEPH Vs. ASHA N C ; STATE OF KERALA
|
December 8, 2015 |
JOHN JOSEPH Vs. DISTRICT COLLECTOR DEPARTMENT OF MINING AND GEOLOGY, KOTTAYAM DISTRICT
|
January 8, 2015 |
JOHN T.J. AND ORS. Vs. CHURCH OF SOUTH INDIA AND ORS.
|
June 26, 2015 |
JOHN V MUKKADAKKAL Vs. BLUE DOT CONSTRUCTIONS (P)LTD
|
January 29, 2015 |
JOHNSON Vs. ANJUKUMARI
|
June 5, 2015 |
JOHNY Vs. STATE OF KERALA
|
January 9, 2015 |
JOHNY E.C. Vs. THE ADDITIONAL DISTRICT MAGISTRATE, ERNAKULAM AND ORS.
|
September 22, 2015 |
JOHNY MATHAI Vs. STATE OF KERALA AND ORS.
|
March 31, 2015 |
JOHNY P. VARGHESE Vs. STATE OF KERALA
|
October 20, 2015 |
JOLLY P.G. Vs. UNION OF INDIA AND ORS.
|
November 26, 2015 |
JOLLY THOMAS Vs. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO.
|
October 29, 2015 |
JOLLY VARGHESE Vs. SREE GOKULAM CHITS AND FINANCE COMPANY (PVT.) LTD. AND ORS.
|
February 23, 2015 |
JOLY GEORGE K. Vs. THE MANAGER, S.K.G.M.A.U.P. SCHOOL AND ORS.
|
November 4, 2015 |
JOMON Vs. KAIPARAMBU GRAMA PANCHAYAT AND ORS.
|
November 11, 2015 |
JOSE Vs. NIYAS
|
December 17, 2015 |
JOSE Vs. THE ASSISTANT SUB INSPECTOR OF POLICE, PERAMANGLAM POLICE STATION AND ORS.
|
April 8, 2015 |
JOSE Vs. THE STATE OF KERALA
|
July 10, 2015 |
JOSE Vs. SUBRAMANYAN AND ORS.
|
July 1, 2015 |
JOSE AND ORS. Vs. PUSPA AND ORS.
|
November 19, 2015 |
JOSE KURUVINAKUNNEL Vs. THE COMMISSIONER OF INCOME TAX
|
June 8, 2015 |
JOSE KUTTIYANY Vs. LAND REVENUE COMMISSION AND ORS.
|
May 28, 2015 |
JOSE P.V. Vs. CELESTINA V.P. AND ORS.
|
September 16, 2015 |
JOSE PALLIKUNNEL AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
April 1, 2015 |
JOSE SEBASTIAN Vs. AJI JAMES AND ORS.
|
June 15, 2015 |
JOSE UTHUPPAN AND ORS. Vs. FOREST RANGE OFFICER AND ORS.
|
September 15, 2015 |
JOSE V.A. AND ORS. Vs. ST. MARYS ORTHODOX SYRIAN CHURCH AND ORS.
|
June 9, 2015 |
JOSE V.JACOB Vs. THALAYOLAPARAMBU GRAMA PANCHAYATH
|
December 15, 2015 |
JOSEPH Vs. LEELA @ SUNDHARI; THANKAPPAN
|
August 20, 2015 |
JOSEPH Vs. STATE OF KERALA
|
December 18, 2015 |
JOSEPH Vs. STATE OF KERALA
|
October 8, 2015 |
JOSEPH Vs. STATE OF KERALA
|
February 23, 2015 |
JOSEPH AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 30, 2015 |
JOSEPH KUNJU ZACHARIAH Vs. SENIOR DIVISIONAL MANAGER AND OTHERS
|
October 9, 2015 |
JOSEPH KURIAN Vs. THE PULINCUNNOO SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
March 27, 2015 |
JOSEPH M.C. Vs. STATE OF KERALA AND ORS.
|
March 9, 2015 |
JOSEPH MATHEW Vs. NEYYATTINKARA P. NAGARAJ AND ORS.
|
July 10, 2015 |
JOSEPH MATHEW Vs. STATE OF KERALA AND ORS.
|
June 8, 2015 |
JOSEPH P.J. Vs. STATE OF KERALA AND ORS.
|
August 10, 2015 |
JOSEPH PETER Vs. MARY PETER
|
February 25, 2015 |
JOSEPH SCARIAH @ JOSEKUTTY Vs. STATE OF KERALA
|
December 3, 2015 |
JOSEPH THOMAS Vs. AGRICULTURAL OFFICER, ALAPPUZHA AND ORS.
|
September 17, 2015 |
JOSEPHINE SEBASTIAN Vs. SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT AND ORS.
|
August 7, 2015 |
JOSHWA Vs. STATE OF KERALA
|
December 18, 2015 |
JOSHY Vs. STATE OF KERALA
|
December 1, 2015 |
JOSHY Vs. STATE OF KERALA
|
May 20, 2015 |
JOUSHAR K. Vs. THE REVENUE DIVISIONAL OFFICER, TIRUR AND ORS.
|
April 8, 2015 |
JOY Vs. BHARAT SANCHAR NIGAM LTD.
|
March 30, 2015 |
JOY Vs. STATE OF KERALA
|
September 17, 2015 |
JOY Vs. STATE OF KERALA
|
July 31, 2015 |
JOY @ VARGHESE Vs. STATE OF KERALA
|
December 3, 2015 |
JOY CHERIAN Vs. SUB INSPECTOR OF POLICE
|
March 26, 2015 |
JOY K. Vs. THIRUVALLA CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY
|
June 9, 2015 |
JOY K. MATHEW Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
JOY KAITHARATH Vs. STATE OF KERALA AND ORS.
|
February 20, 2015 |
JOY THOMAS AND ORS. Vs. THE PALA MUNICIPALITY AND ORS.
|
August 3, 2015 |
JUBY JOHN Vs. STATE OF KERALA AND ORS.
|
August 13, 2015 |
JYOTHI DANIEL AND ORS. Vs. UNION OF INDIA AND ORS.
|
January 28, 2015 |
K A THOMAS Vs. STATE OF KERALA; GURU SUNDARAM
|
December 22, 2015 |
K B ROHINI Vs. STATE OF KERALA; DISTRICT COLLECTOR; SPECIAL TAHSILDAR; COMMISSIONER OF LAND REVENUE
|
March 10, 2015 |
K BABURAJ, GOVERNMENT CONTRACTOR Vs. STATE OF KERALA; SECRETARY , P W D GOVERNMENT OF KERALA
|
December 22, 2015 |
K CHANDRASEKHARAN NAIR Vs. DAIRY EXTENSION OFFICER, MUGHATHALA AND OTHERS
|
November 3, 2015 |
K GOPALAKRISHNAN AND OTHERS Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS
|
December 8, 2015 |
K J MARYKUTTY Vs. STATE OF KERALA
|
February 3, 2015 |
K K SURESH Vs. COCHIN DEVASWOM BOARD; SPECIAL COMMISSIONER
|
December 22, 2015 |
K M POULOSE Vs. STATE OF KERALA AND ORS
|
January 20, 2015 |
K M PRASAD Vs. STATE OF KERALA AND ORS
|
December 23, 2015 |
K M RAJAN Vs. STATE OF KERALA
|
December 17, 2015 |
K P DAMODARAN NAIR Vs. INCOME TAXOFFICER
|
June 3, 2015 |
K P MANOHARAN Vs. STATE OF KERALA; DEPUTY DIRECTOR OF EDUCATION; DISTRICT EDUCATIONAL OFFICER
|
September 16, 2015 |
K RAMA Vs. STATE OF KERALA
|
June 1, 2015 |
K RAMACHANDRAN PILLAI Vs. STATE OF KERALA AND OTHERS
|
September 16, 2015 |
K S DISTILLERY Vs. STATE OF KERALA; COMMISSIONER OF EXCISE; EXCISE INSPECTOR
|
December 2, 2015 |
K S RAJU, S/O K SUDHAKARAN Vs. STATE OF KERALA; REGISTRAR, (SUBORDINATE JUDICIARY), HIGH COURT OF KERALA; ADDL CHIEF SECRETARY TO GOVERNMENT; PRINCIPAL SECRETARYTO GOVERNMENT
|
March 10, 2015 |
K S VINCENT Vs. STATE OF KERALA; KUNNEL SREEDHARAN
|
December 18, 2015 |
K SURESH Vs. ROSHINI RAJENDRAN; STATE OF KERALA
|
December 17, 2015 |
K T BALAKRISHNAN Vs. STATE OF KERALA
|
October 28, 2015 |
K V BALAN Vs. BHAVYANATH
|
October 8, 2015 |
K V HAMEED Vs. STATE OF KERALA; V APPUKUTTAN MASTER
|
September 3, 2015 |
K V PRASAD S/O KRISHNAN Vs. STATE
|
October 30, 2015 |
K. AMMU AND ORS. Vs. NAFEESA AND ORS.
|
August 18, 2015 |
K. ANIL KUMAR Vs. STATE OF KERALA AND ORS.
|
March 6, 2015 |
K. ARAVINDAKSHAN Vs. STATE
|
August 31, 2015 |
K. BALA DANDAPANI, PROPRIETOR, M/S. AKHILANDESWARI TRADERS Vs. STATE OF KERALA
|
October 8, 2015 |
K. BHAKTHAVALSALAN Vs. THE KOZHIKODE CORPORATION AND ORS.
|
June 30, 2015 |
K. BHASKARAN Vs. CHAIRMAN, KERALA STATE WAREHOUSING CORPORATION AND ORS.
|
September 15, 2015 |
K. BHASKARAN NAIR AND ORS. Vs. STAE BANK OF TRAVANCORE HEAD OFFICE AND ORS.
|
February 20, 2015 |
K. BIJU AND ORS. Vs. NABEESA BEEVI AND ORS.
|
January 28, 2015 |
K. CHENTHAMARA Vs. KERALA STATE ELECTION COMMISSION
|
October 29, 2015 |
K. DAMODHARAN Vs. THE SUB INSPECTOR OF POLICE, RAJAPURAM POLICE STATION AND ORS.
|
February 12, 2015 |
K. FAIZEL Vs. STATE OF KERALA AND ORS.
|
May 25, 2015 |
K. GIGIL AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 21, 2015 |
K. JALADHARAN KUZHIYANATHU VEEDU, NALLILA KOLLAM Vs. STATE OF KERALA AND OTHERS
|
October 8, 2015 |
K. JAYARAMAN Vs. STATE OF KERALA
|
February 24, 2015 |
K. MANI Vs. INSPECTOR OF POLICE, SPECIAL C.B.I., KOCHI
|
December 16, 2015 |
K. MOIDOTTY Vs. USMAN
|
November 4, 2015 |
K. MURALEEDHARAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
August 5, 2015 |
K. MUSTHAFA Vs. K. RUKIYA
|
November 19, 2015 |
K. NARAYANANKUTTY NAIR Vs. UNIVERSITY OF CALICUT AND ORS.
|
January 12, 2015 |
K. P RAJENDRAN Vs. UNION OF INDIA
|
April 10, 2015 |
K. PRADEEP Vs. STATE OF KERALA AND ORS.
|
February 11, 2015 |
K. PRADEEPAN Vs. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 26, 2015 |
K. PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY AND ORS.
|
July 10, 2015 |
K. RAJENDRAN Vs. THE PRESIDING OFFICER LABOUR COURT AND ORS.
|
January 29, 2015 |
K. RAMACHANDRAN Vs. GEETHA PRADEEP AND ORS.
|
February 23, 2015 |
K. RAMAKRISHNAPILLAI AND ORS. Vs. NEW INDIA ASSURANCE CO. LTD.
|
July 6, 2015 |
K. SADANANDAN Vs. V.S. SATHEESH KUMAR AND ORS.
|
June 9, 2015 |
K. SAHADEVAN AND ORS. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
November 23, 2015 |
K. SAJAN Vs. K.V. KARUNAKARAN AND ORS.
|
September 14, 2015 |
K. SANDHYA AND ORS. Vs. K.K. SIVAKUMAR AND ORS.
|
November 30, 2015 |
K. SATHEESAN Vs. STATE OF KERALA AND ORS.
|
January 8, 2015 |
K. SATHYANADHAN Vs. A. RAVEENDRAN AND ORS.
|
June 29, 2015 |
K. SHANMUGHAN Vs. I. PRASHOBKUMAR AND ORS.
|
March 4, 2015 |
K. SODARAN Vs. STATE OF KERALA AND ORS.
|
May 20, 2015 |
K. SOMAN Vs. STATE OF KERALA
|
January 9, 2015 |
K. SOMAN NAIR Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
August 17, 2015 |
K. SUGATHAN Vs. C.K. UPENDRAN AND ORS.
|
May 27, 2015 |
K. THANKARAJAN Vs. MANAGING DIRECTOR, TRIVANDRUM REGIONAL CO
|
July 31, 2015 |
K. VASUDEV ACHARYA Vs. STATE OF KERALA
|
July 14, 2015 |
K. VIJAYAKUMAR AND ORS. Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
|
February 13, 2015 |
K. VIJAYAKUMARN NAIR Vs. AJIKUMAR
|
February 27, 2015 |
K.A SIVARAMAN Vs. STATE OF KERALA
|
August 21, 2015 |
K.A. ABDUL RAHIMAN Vs. STATE OF KERALA
|
October 9, 2015 |
K.A. CHANDRAN Vs. THE SUB INSPECTOR OF POLICE, ELATHUR POLICE STATION
|
November 6, 2015 |
K.A. DEVASSYKUTTY Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
May 25, 2015 |
K.A. IPEKUTTY Vs. STATE OF KERALA AND ORS.
|
September 28, 2015 |
K.A. MICHAEL BABU Vs. SECRETARY, COCHIN PORT TRUST AND ORS.
|
November 12, 2015 |
K.A. SOBHA AND ORS. Vs. PALAKKAD MUNICIPALITY AND ORS.
|
March 5, 2015 |
K.B. MOHANDAS Vs. JAYAPRAKASH
|
July 22, 2015 |
K.B. MUHAMEDKUTTY Vs. GOVERNMENT OF KERALA AND ORS.
|
October 15, 2015 |
K.B.VENUGOPALAN NAIR Vs. SUNIL K MANOHARAN
|
January 9, 2015 |
K.C.RAJESH Vs. T.K.SANTHAKUMAR
|
November 2, 2015 |
K.D. PRATHAPAN Vs. STATE OF KERALA AND ORS.
|
July 22, 2015 |
K.G. HARIKUTTAN Vs. STATE OF KERALA & ANR.
|
April 17, 2015 |
K.G. MANOJKUMAR Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT AND ORS.
|
September 22, 2015 |
K.G. SOUDAMINI Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 26, 2015 |
K.G. VISWANATHAN Vs. STATE OF KERALA AND ORS.
|
March 20, 2015 |
K.G.A. HOTELS & RESORTS PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
March 2, 2015 |
K.GIRINDRA BABU Vs. STATE OF KERALA
|
January 8, 2015 |
K.I. GEEVAR Vs. V.K. SELVAN
|
October 16, 2015 |
K.J. THOMAS Vs. KERALA STATE HOUSING BOARD
|
December 7, 2015 |
K.K. BABY Vs. VALALIL SIDHARTHAN AND ORS.
|
January 30, 2015 |
K.K. HARIDAS Vs. ANURADHA K.R. AND ORS.
|
June 30, 2015 |
K.K. KARAPPANKUTTY Vs. STATE OF KERALA AND ORS.
|
September 2, 2015 |
K.K. KESAVAN AND ORS. Vs. SREE DHARMA PARIPALANA YOGAM (SDPY)
|
August 6, 2015 |
K.K. LAKSHMY AND ORS. Vs. THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND ORS.
|
June 26, 2015 |
K.K. POULOSE Vs. STATE OF KERALA
|
May 28, 2015 |
K.K. REMADEVI Vs. UNION BANK OF INDIA AND ORS.
|
March 24, 2015 |
K.K. SASI Vs. STATE OF KERALA
|
October 14, 2015 |
K.K. SUMANGALA Vs. STATE OF KERALA
|
July 24, 2015 |
K.K. SURESH BABU Vs. STATE OF KERALA AND ORS.
|
May 26, 2015 |
K.K. SUSHEELA Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
K.K. THAVARAJ Vs. THE STATE OF KERALA
|
August 31, 2015 |
K.K. THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 5, 2015 |
K.K. USHA AND ORS. Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
May 21, 2015 |
K.K.ALAMELU Vs. L.PUSHKALA
|
July 24, 2015 |
K.K.J. FOUNDATIONS Vs. THE ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
|
September 8, 2015 |
K.K.NANU Vs. PROF.E.KUNHIRAMAN
|
April 8, 2015 |
K.K.R. FOOD PRODUCTS Vs. T.V. ANUPAMA AND ORS.
|
October 13, 2015 |
K.K.SCARIA Vs. N.MOHANDAS
|
January 9, 2015 |
K.KUNHALANKUTTY Vs. DISTRICT COLLECTOR
|
March 24, 2015 |
K.L. FRANCIS Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 20, 2015 |
K.L. VERONICA Vs. STATE OF KERALA AND ORS.
|
July 17, 2015 |
K.M. ABDUL GAFOOR Vs. MOORPPALA VEETTIL SAINABI
|
February 3, 2015 |
K.M. KUNJU MOHAMMED AND ORS. Vs. AHAMMED
|
June 16, 2015 |
K.M. MEHABOOB Vs. CORPORATION OF CALICUT
|
January 14, 2015 |
K.M. MOHAMMED SHAFI AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 13, 2015 |
K.M. RAJA Vs. PATHANAMTHITTA MUNICIPALITY
|
February 12, 2015 |
K.M.RAMAKRISHNAN Vs. VILLAGE OFFICER, VILLAGE OFFICE, THAVINHAL P.O.
|
January 5, 2015 |
K.N. CHANDRAN AND ORS. Vs. P. JANARDHANAN AND ORS.
|
February 12, 2015 |
K.N. MARZOOK Vs. STATE OF KERALA
|
September 11, 2015 |
K.N. RAFEEQ Vs. STATE OF KERALA AND ORS.
|
January 20, 2015 |
K.N. SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
March 27, 2015 |
K.N. THANKAPPAN AND ORS. Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS AND ORS.
|
June 3, 2015 |
K.O. MATHEW AND ORS. Vs. MOHAMMED M.P. AND ORS.
|
June 24, 2015 |
K.P. ABDUL KHADER AND ORS. Vs. THE DISTRICT COLLECTOR, KANNUR DISTRICT AND ORS.
|
January 22, 2015 |
K.P. ABDUL NASAR Vs. K.P. AYISHA AFRA
|
September 22, 2015 |
K.P. ABDUL SALEEM Vs. ALI AND ORS.
|
February 6, 2015 |
K.P. JAMES AND ORS. Vs. INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
|
December 4, 2015 |
K.P. JAYA Vs. UNIVERSITY OF KERALA AND ORS.
|
July 1, 2015 |
K.P. MOOSAKUTTY HAJI Vs. CSI ASCENSION CHURCH AND ORS.
|
June 4, 2015 |
K.P. PAUL Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 20, 2015 |
K.P. PAUL Vs. THE DISTRICT COLLECTOR (APPELLATE AUTHORITY) AND ORS.
|
April 7, 2015 |
K.P. RADHAKRISHNAN Vs. V.E. MOIDEEN KOYA AND ORS.
|
July 29, 2015 |
K.P. RAMESH BABU Vs. THE CIRCLE INSPECTOR OF POLICE AND ORS.
|
March 6, 2015 |
K.P. ROYACHAN AND ORS. Vs. GENERAL MANAGER, TECIL CHEMICALS AND HYDRO POWER LTD.
|
July 7, 2015 |
K.P. SIVANANDAN Vs. STATE OF KERALA AND ORS.
|
March 12, 2015 |
K.P. THOMAS AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 4, 2015 |
K.P. VARKEY Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
|
February 13, 2015 |
K.P. VARUGHESE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 9, 2015 |
K.P. VIJAYAKUMAR Vs. PRAKASH SAIT AND ORS.
|
March 6, 2015 |
K.P. VIJAYAN Vs. K.T. MUHAMMED
|
November 9, 2015 |
K.P. WILSON Vs. KOZHINJAMPARA GRAMA PANCHAYATH AND ORS.
|
February 25, 2015 |
K.P.SOMAN Vs. SUGADHAN
|
December 1, 2015 |
K.R. AJAYAKUMAR Vs. STATE OF KERALA AND ORS.
|
November 3, 2015 |
K.R. LEKHA Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
|
July 7, 2015 |
K.R. SHAJI Vs. K. KRISHNAN
|
September 18, 2015 |
K.R. VENUGOPALAN NAIR Vs. STATE OF KERALA AND ORS.
|
July 23, 2015 |
K.RAMACHANDRAN Vs. ABOOBAKER HUSSAIN
|
April 10, 2015 |
K.S. ABDUL WAHAB Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
October 1, 2015 |
K.S. DISTILLERY Vs. STATE OF KERALA
|
December 2, 2015 |
K.S. KURIAKOSE Vs. STATE OF KERALA
|
June 19, 2015 |
K.S. MAYA DEVI Vs. THE DEPUTY GENERAL MANAGER, STATE BANK OF TRAVANCORE
|
January 23, 2015 |
K.S. NAZAR Vs. STATE OF KERALA
|
July 9, 2015 |
K.S. SIVAPRASAD AND ORS. Vs. THE ASSISTANT REGISTRAR, OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, POSTAL TELECOM, BHARATH SANCHAR NIGAM LTD. (B.S.N.L) EMPLOYEES CO-OPERATIVE BANK LTD. AND ORS.
|
October 14, 2015 |
K.S.E.W. UNION (INTUC) Vs. THE INDUSTRIAL TRIBUNAL
|
January 12, 2015 |
K.S.M.V.H.S.S. Vs. STATE OF KERALA
|
October 27, 2015 |
K.SUKUMARAN Vs. THE SENIOR MANAGER
|
December 2, 2015 |
K.T. HARIHARAN Vs. STATE
|
October 8, 2015 |
K.T. MATHEW Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
|
March 2, 2015 |
K.T. RANGANATHAN Vs. ASSISTANT COMMANDANT CISF UNIT AND ORS.
|
March 20, 2015 |
K.T. SAMUEL Vs. STATE OF KERALA
|
August 19, 2015 |
K.T. VARGHESE Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND ORS.
|
April 7, 2015 |
K.V. AYISHA AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 27, 2015 |
K.V. BIJU Vs. UNION OF INDIA AND ORS.
|
June 11, 2015 |
K.V. BIJU Vs. UNION OF INDIA AND ORS.
|
January 23, 2015 |
K.V. JOSE Vs. AMBUJAKSHI AND ORS.
|
November 3, 2015 |
K.V. JOSEPH Vs. THE SECRETARY, THODUPUZHA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
|
July 30, 2015 |
K.V. RAJAGOPLAN Vs. THE COFFEE BOARD AND ORS.
|
August 5, 2015 |
K.V. VIDYALATHA Vs. ASSISTANT EDUCATIONAL OFFICER, VALAPPAD AND ORS.
|
April 10, 2015 |
K.V. YOHANNAN Vs. ARUN T.K. AND ORS.
|
January 15, 2015 |
K.VIJAYARAGHAVAN Vs. UNION OF INDIA
|
April 8, 2015 |
KADAKAMPALLY MANOJ Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. AND ORS.
|
September 23, 2015 |
KADAPPAMANNIL RATHNAPRABHA Vs. M. KUTTYALI HAJI AND ORS.
|
March 10, 2015 |
KADUNGALLOOR SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
|
September 7, 2015 |
KAJAL Vs. STATE OF KERALA
|
February 23, 2015 |
KALLACHI MAMMU Vs. V.V. ANDRUMAN AND ORS.
|
September 11, 2015 |
KALLADIKODE SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
|
January 12, 2015 |
KALLIPARAMBIL RAMACHANDRAN NAIR AND ORS. Vs. THE SECRETARY, COCHIN DEVASWOM BOARD
|
June 5, 2015 |
KALYAN SILKS TRICHUR PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 6, 2015 |
KALYANI Vs. CHAMIYAR
|
January 12, 2015 |
KAMALAMMA Vs. STATE OF KERALA
|
December 21, 2015 |
KAMALASANAN Vs. VINEESH M. VAGHESE AND ORS.
|
August 3, 2015 |
KANAKA SILKS Vs. V. NOUSHAD AND ORS.
|
May 20, 2015 |
KANAKAM THAMPI AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 21, 2015 |
KANAKARAY SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
|
September 15, 2015 |
KANAN DEVAN HILLS PLANTATIONS COMPANY PVT. LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 10, 2015 |
KANARANKUTTY Vs. STATE OF KERALA
|
September 15, 2015 |
KANCHANA AND OTHERS Vs. CHERPULASSERY GRAMA PANCHAYATH AND OTHERS
|
October 14, 2015 |
KANDIYIL NALINI AND ORS. Vs. PAIKKATTUKAVIL SREEDEVI AND ORS.
|
December 4, 2015 |
KANHOLI MUKUNDAN NAMBIAR Vs. K.V. SATISH NAMBIAR
|
February 5, 2015 |
KANIYAMKUDY AYISHA Vs. SHAMSUDHEEN AND ORS.
|
March 10, 2015 |
KANIYATTIL UMMAKULSUMMA Vs. P.T. VIJAYAKUMAR
|
August 6, 2015 |
KANNAN Vs. STATE OF KERALA
|
December 4, 2015 |
KANNAN DEVAN HILLS PLANTATIONS COMPANY (P) LTD. Vs. MOORTHY AND ORS.
|
February 3, 2015 |
KANNAN U. AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 27, 2015 |
KANNUR MUNICIPALITY Vs. NAFEESA YOUSF
|
June 11, 2015 |
KARAKUNNUMMAL BABU AND ORS. Vs. T.P. RAGHAVAN AND ORS.
|
March 5, 2015 |
KARANNUR SERVICE CO Vs. CALICUT CITY SERVICE CO
|
September 18, 2015 |
KARIMPANAL ARCADE OWNERS WELFARE ASSOCIATION Vs. STATE OF KERALA AND ORS.
|
September 23, 2015 |
KARTHIGESU K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
May 20, 2015 |
KARTHIKEYA VARMA Vs. THE UNION OF INDIA AND ORS.
|
July 15, 2015 |
KARTHIKEYAN T.K. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
|
July 30, 2015 |
KARUNAKARAN Vs. ABDUL RASHEED
|
September 23, 2015 |
KARUNAKARAN K. Vs. K.R. BALU AND ORS.
|
June 11, 2015 |
KASHMI K. ALEX Vs. LOCAL REGISTRAR OF BIRTHS AND DEATHS AND ORS.
|
July 21, 2015 |
KASTHURI RAJAN Vs. PONNAMMAL AND ORS.
|
July 8, 2015 |
KAVERI S. Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
November 11, 2015 |
KAVITHA BALAKRISHNAN Vs. PRASANNA KUMARI E.S. AND ORS.
|
July 20, 2015 |
KAVUKUTTY AND ORS. Vs. BABY AND ORS.
|
April 8, 2015 |
KAYYUMMA AND ORS. Vs. K.P. MOHAMED
|
November 20, 2015 |
KAZHAKAKKARAN NARAYANAN Vs. KUTTIYADAN MEENAKSHI
|
January 16, 2015 |
KEBY P. THOMAS Vs. STATE OF KERALA
|
October 13, 2015 |
KEI-RSOS MARITIME LTD. Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
October 30, 2015 |
KELANCHANDRA POLYMERS CHINGAVANAM Vs. AYMANAM GRAMA PANCHAYATH AND ORS.
|
October 9, 2015 |
KELTRON EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
|
January 23, 2015 |
KELTRON IT BUSINESS GROUP Vs. UNION OF INDIA AND ORS.
|
March 20, 2015 |
KERALA AIDED L.P. & U.P. SCHOOL MANAGERS ASSOCIATION Vs. STATE OF KERALA
|
December 17, 2015 |
KERALA CHRISTIAN PROFESSIONAL COLLEGE MANAGEMENT FEDERATION Vs. THE MEDICAL COUNCIL OF INDIA AND ORS.
|
May 22, 2015 |
KERALA CHRISTIAN PROFESSIONAL COLLEGE MANAGEMENTS FEDERATION Vs. MEDICAL COUNCIL OF INDIA AND ORS.
|
July 9, 2015 |
KERALA COASTAL ZONE MANAGEMENT AUTHORITY Vs. PEARLS INFRASTRUCTURE PROJECTS LTD
|
September 28, 2015 |
KERALA CYCLE POLO ASSOCIATION Vs. BINU GEORGE VARGHESE AND ORS.
|
September 11, 2015 |
KERALA CYCLE POLO ASSOCIATION AND ORS. Vs. KERALA STATE SPORTS COUNCIL AND ORS.
|
October 14, 2015 |
KERALA CYCLE POLO ASSOCIATION, (REGN. NO. 1471/90) Vs. CYCLE POLO FEDERATION OF INDIA, DUNDLOD HOUSE, CIVIL LANES AND ORS.
|
February 13, 2015 |
KERALA ELECTRICITY EMPLOYEES CONFED. Vs. UNION OF INDIA AND ORS.
|
August 5, 2015 |
KERALA FOREST RESEARCH INSTITUTE Vs. C. RENUKA AND ORS.
|
October 1, 2015 |
KERALA GOVERNMENT CONTRACTORS FEDERATION Vs. STATE OF KERALA AND ORS.
|
October 5, 2015 |
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION, REGISTER NO. T/529/1995, P.W.D ELECTRICAL DIVISION OFFICE, PMG JN, PATTOM P.O, THIRUVANANTHAPURAM Vs. THE STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS.
|
March 31, 2015 |
KERALA HOTELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
February 11, 2015 |
KERALA LAND REVENUE STAFF ASSOCIATION AND ORS. Vs. JAYAMOHAN V. AND ORS.
|
December 23, 2015 |
KERALA PUBLIC SERVICE COMMISSION Vs. RENJITH V.S
|
October 21, 2015 |
KERALA PUBLIC SERVICE COMMISSION Vs. SAMMON
|
November 11, 2015 |
KERALA PUBLIC SERVICE COMMISSION Vs. SONY
|
October 5, 2015 |
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. SUJITH KUMAR E.N.
|
July 14, 2015 |
KERALA PUBLIC SERVICE COMMISSION AND ORS. Vs. ROSHINI K.S.
|
August 7, 2015 |
KERALA RATION WHOLESALE DISTRIBUTORS FEDERATION Vs. THE FOOD CORPORATION OF INDIA AND ORS.
|
February 13, 2015 |
KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION Vs. MAHATMA GANDHI UNIVERSITY
|
November 9, 2015 |
KERALA SELF FINANCING ENGINEERING COLLEGE MANAGEMENTS ASSOCIATION AND ORS. Vs. MAHATMA GANDHI UNIVERSITY, KTYM AND ORS.
|
September 11, 2015 |
KERALA SHIPPING AND INLAND NAVIGATION CORPORATION LTD. Vs. THE STATE OF KERALA
|
July 15, 2015 |
KERALA STATE BEVARAGES (MANUFACTURING & MARKETING) CORPORATION Vs. THE CANNANORE DISTRICT SHOP ESTABLISHMENT & GENERAL WORKERS UNION (INTUC) AND ORS.
|
February 12, 2015 |
KERALA STATE CIVIL SUPPLIES CORPORATION LTD Vs. AUTHORISED OFFICER, HOUSING DEVELOPMENT FINANCE CORPORATION (HDFC) LTD
|
August 13, 2015 |
KERALA STATE CO-OERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. THE COMMISSIONER OF INCOME TAX
|
November 26, 2015 |
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES AND ORS.
|
November 26, 2015 |
KERALA STATE CO-OPERATIVE BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
|
November 16, 2015 |
KERALA STATE CO-OPERATIVE COIR MARKETING FEDERATION LTD. Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
|
February 20, 2015 |
KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD. Vs. K. VASU AND ORS.
|
July 6, 2015 |
KERALA STATE COIRFED EMPLOYEES CONGRESS Vs. DIRECTOR OF COIR DEVELOPMENT
|
June 18, 2015 |
KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT Vs. C. THANGARAJ AND ORS.
|
July 14, 2015 |
KERALA STATE ELECTRICITY BOARD Vs. MARY JOHN
|
January 30, 2015 |
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. M.M. VARGHESE
|
November 21, 2015 |
KERALA STATE ELECTRICITY BOARD REPRESENTED AND ORS. Vs. THOMAS AND ORS.
|
January 22, 2015 |
KERALA STATE ROAD TRANSPORT CORPORATION Vs. R. SAJI KUMAR
|
January 13, 2015 |
KERALA STATE ROAD TRANSPORT CORPORATION Vs. SUSHAMMA AND ORS.
|
March 13, 2015 |
KERALA TEXTILE AND GARMENTS DEALERS WELFARE ASSOCIATION Vs. STATE OF KERALA
|
November 25, 2015 |
KERALA WATER AUTHORITY Vs. RAJENDRAN
|
March 20, 2015 |
KHALID Vs. SUB INSPECTOR OF POLICE
|
July 1, 2015 |
KHALID K. Vs. STATE OF KERALA AND ORS.
|
May 26, 2015 |
KHALID UMMER Vs. AFSAL
|
September 28, 2015 |
KHDFC BANK LIMITED AND ORS. Vs. PRESTIGE EDUCATIONAL TRUST
|
July 30, 2015 |
KHIRAT MISHAL AND ORS. Vs. STATE OF KERALA
|
October 26, 2015 |
KHURAN SUNNATH SOCIETY AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 2, 2015 |
KIDANGOOR DEVASWOM Vs. K.N.KRISHNAN NAMBOOTHIRI
|
October 21, 2015 |
KITTY SANIL Vs. STATE OF KERALA AND ORS.
|
May 25, 2015 |
KIZHAKKE PURAYIL KUNHIRAMAN Vs. O.S. DEEPA
|
January 6, 2015 |
KIZHAKKUMBAD PUTHIYAPURAYIL ABDUL AZEEZ AND ORS. Vs. KODIYIL MUMTAZ AND ORS.
|
March 3, 2015 |
KMCT AYURVEDA MEDICAL COLLEGE Vs. UNION OF INDIA AND ORS.
|
April 10, 2015 |
KOCHI METRO RAIL LTD. Vs. UNION OF INDIA AND ORS.
|
September 9, 2015 |
KOCHU VISHNU Vs. STATE OF KERALA
|
December 1, 2015 |
KOCHURANI THOMAS Vs. STATE OF KERALA; REGISTRAR OF CO-OPERATIVE SOCIETIES; KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD; MUNDAKAYAM SERVICE CO-OPERATIVEBANK LTD
|
November 11, 2015 |
KOMALAKUMAR Vs. STATE OF KERALA AND OTHERS
|
December 9, 2015 |
KONNADAN ABDUL GAFOOR Vs. THE STATE OF KERALA
|
December 15, 2015 |
KOOROPPADA SERVICE CO-OPERATIVE BANK Vs. SHANTHI ABRAHAM
|
December 4, 2015 |
KORATTY HIRE PURCHASE Vs. SATHISH S/O.BHASKERAN
|
December 3, 2015 |
KOTTAYAM DISTRICT KOOTTU KRISHI KARSHAKA AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 20, 2015 |
KOTTAYAM DISTRICT KOOTTU KRISHI KARSHAKASANGAM AND OTHERS Vs. STATEOF KERALA
|
September 11, 2015 |
KOTTINATTU TRANSPORTS Vs. COMMISSIONER OF INCOME TAX AND ORS.
|
June 25, 2015 |
KOVVAKKARATHI SAROJINI AND ORS. Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND ORS.
|
June 12, 2015 |
KOZHUVANAL GRAMA PANCHAYAT AND ORS. Vs. INDUS TOWERS LTD. AND ORS.
|
October 9, 2015 |
KRISHNA DAS C. AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
July 2, 2015 |
KRISHNA MOORTHY Vs. SOUMYA KRISHNAN
|
September 11, 2015 |
KRISHNA MOORTHY Vs. SOUMYA KRISHNAN AND ORS.
|
November 9, 2015 |
KRISHNADAS Vs. STATE OF KERALA AND ORS.
|
January 21, 2015 |
KRISHNAKUMAR Vs. STATE OF KERALA
|
September 18, 2015 |
KRISHNAKUMAR A V Vs. TRAVANCORE DEVASWOM BOARD; DEVASWOM COMMISSIONER; DEPUTY DEVASWOM COMMISSIONER
|
September 16, 2015 |
KRISHNAKUMAR AND ORS. Vs. STATE OF KERALA
|
November 26, 2015 |
KRISHNAN Vs. THE SUB INSPECTOR OF POLICE
|
December 1, 2015 |
KRISHNAN @ KAPPALANDI KRISHNAN Vs. STATE OF KERALA
|
December 4, 2015 |
KRISHNAN NAMBOOTHIRI S. Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
|
October 12, 2015 |
KRISHNAN VENKITESWARAN Vs. SMITHA KRISHNAN
|
February 5, 2015 |
KRISHNANKUTTY Vs. STATE OF KERALA
|
March 17, 2015 |
KRISHNANKUTTY Vs. STATE OF KERALA
|
December 3, 2015 |
KRISHNANKUTTY Vs. STATE OF KERALA
|
December 17, 2015 |
KRISHNANKUTTY Vs. STATE OF KERALA
|
December 16, 2015 |
KRISHNANKUTTY PILLAI Vs. STATE OF KERALA
|
May 20, 2015 |
KRISHNASREE Vs. ROHIT THILAK
|
February 27, 2015 |
KUDAKAYINTAVIDE POCKER Vs. MAVULLATHIL AVULLA HAJI AND ORS.
|
June 8, 2015 |
KULANTHASWAMY AND OTHERS Vs. K ABBAS AND OTHERS
|
October 1, 2015 |
KUMAR Vs. STATE OF KERALA
|
December 4, 2015 |
KUMAR Vs. STATE OF KERALA AND ORS.
|
September 30, 2015 |
KUMARAN Vs. STATE OF KERALA
|
December 7, 2015 |
KUMARAN Vs. STATE OF KERALA
|
October 1, 2015 |
KUMARAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KOZHIKODE AND ORS.
|
September 17, 2015 |
KUMARAN AND OTHERS Vs. P MADHAVI AND OTHERS
|
November 3, 2015 |
KUMARESAN Vs. STATE OF KERALA
|
March 20, 2015 |
KUMKUMA PRIYA R.Y. Vs. STATE OF KERALA AND ORS.
|
February 12, 2015 |
KUNCHAPPU Vs. STATE OF KERALA
|
December 18, 2015 |
KUNDUKULAM VEERANKUTTY Vs. THE STATE OF KERALA AND ORS.
|
January 22, 2015 |
KUNHAMMED Vs. FOREST RANGE OFFICER
|
March 10, 2015 |
KUNHATHUTTY Vs. MELEVEETTIL KUNHIKOYA AND ORS.
|
July 6, 2015 |
KUNHIKANNAN Vs. STATE OF KERALA
|
December 18, 2015 |
KUNHIKANNAN JEWELLERY Vs. THE ASSISTANT COMMISSIONER (KVAT)-II
|
March 4, 2015 |
KUNHIKRISHNAN Vs. PROJECT OFFICER
|
October 12, 2015 |
KUNHIRAMAN K. Vs. COMMISSIONER HR & CE (ADMINISTRATION) DEPARTMENT AND ORS.
|
April 8, 2015 |
KUNHIRAMAN P.M. Vs. STATE OF KERALA AND ORS.
|
October 26, 2015 |
KUNHUMUHAMMED AND ORS. Vs. SHRIRAM TRANSPORT FINANCE CO. LTD.
|
October 9, 2015 |
KUNHUNHAMMA MATHEW AND ORS. Vs. JOSE AND ORS.
|
March 13, 2015 |
KUNIYIL KARTHIAYANI Vs. M. RAMESH AND ORS.
|
January 13, 2015 |
KUNJANANDAN Vs. STATE OF KERALA
|
August 19, 2015 |
KUNJATHIRI Vs. STATE OF KERALA
|
August 5, 2015 |
KUNJIKOYA VALLANA KUNNUMMAL Vs. CHAIRMAN; COMMISSIONER OF CUSTOMS; DEPUTY COMMISSIONER OF CUSTOMS (UB)
|
October 13, 2015 |
KUNJU MUHAMMED Vs. REVENUE DIVISIONAL OFFICER, FORT KOCHI AND ORS.
|
December 21, 2015 |
KUNJUMOHAMMED Vs. VENMANAD HAYATHUL ISLAM COMMITTEE
|
December 18, 2015 |
KUNNATH BALAKRISHNAN AND ORS. Vs. SHEENATH A. AND ORS.
|
January 22, 2015 |
KUNNATH PHARMACEUTICALS Vs. STATE OF KERALA AND ORS.
|
September 17, 2015 |
KUNNATHODI ISHAQ @ MOHAMMED ISHAQ Vs. STATE OF KERALA; SURESH
|
October 6, 2015 |
KUNNIYODE KSHEERA VYAVASAYA SAHAKARANA SANGHAM LTD. Vs. STATE OF KERALA AND ORS.
|
February 4, 2015 |
KUNNUMMAL MUKUNDAN Vs. STATE- S I OF POLICE, ARALAM
|
October 15, 2015 |
KURIACHAN Vs. MADANAMOHANAN NAIR AND ORS.
|
November 13, 2015 |
KURIACHAN CHACKO Vs. THE SECRETARY TO GOVERNMENT HOME (C) DEPARTMENT
|
December 23, 2015 |
KURIACHAN CHACKO AND ORS. Vs. REGISTRAR OF FIRMS
|
July 29, 2015 |
KURIAKOSE Vs. KODENCHERRY SERVICE CO-OPERATIVE BANK LTD.
|
September 16, 2015 |
KURIAKOSE ABRAHAM Vs. CHACKO KURIEN, AGRICULTURIST AND OTHERS
|
September 3, 2015 |
KURIAKOSE K.A. Vs. STATE OF KERALA AND ORS.
|
July 28, 2015 |
KURIAN JOSEPH AND ORS. Vs. C.A. GEORGE AND ORS.
|
April 28, 2015 |
KURIEN E. KALATHIL Vs. STATE OF KERALA AND ORS.
|
September 10, 2015 |
KURIEN JOSE AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
August 12, 2015 |
KURIYAN Vs. STATE OF KERALA AND ORS.
|
July 30, 2015 |
KURUKKANKUNNUMMAL RAVEENDRAN Vs. STATE
|
February 20, 2015 |
KURUMATHUR SERVICE CO-OPERATIVE BANK LTD. Vs. KANNUR DISTRICT CO-OPERATIVE BANK AND ORS.
|
August 19, 2015 |
KURUPPAN LAKSHMI AND ORS. Vs. P.C.P. MAHAMOOD HAJI
|
June 10, 2015 |
KURUVILA ABRAHAM Vs. SUB INSPECTOR OF POLICE
|
March 2, 2015 |
KUTHUBUDHEEN AND ORS. Vs. UNION TERRITORY OF LAKSHADWEEP AND ORS.
|
October 14, 2015 |
KUTHUBUDHEEN AND ORS. Vs. UNION TERRITORY OF LAKSHADWEEP AND ORS.
|
November 6, 2015 |
KUTTANKAVIL SHAMSUDHEEN Vs. SAINABHA
|
January 22, 2015 |
KUTTAPPAN Vs. STATE OF KERALA
|
December 16, 2015 |
KUTTAYI Vs. UNITED INDIA INSURANCE CO. LTD.
|
April 1, 2015 |
L. ADOLPHUS Vs. SP, ACB, CBI
|
July 14, 2015 |
L.J. GIRIJA Vs. STATE OF KERALA AND ORS.
|
October 20, 2015 |
LAIJU Vs. STATE OF KERALA
|
December 9, 2015 |
LAILA BEEVI Vs. SHIHABUDHEEN AND ORS.
|
March 19, 2015 |
LAILA KASSIM Vs. V.K. KUNJUMOL
|
October 19, 2015 |
LALITHA MURALIDHARAN Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 3, 2015 |
LALITHA MURALIDHARAN Vs. THE COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
October 30, 2015 |
LALITHAMMA Vs. RENJITH AND ORS.
|
February 26, 2015 |
LALJYOTHI S. Vs. STATE OF KERALA AND ORS.
|
August 7, 2015 |
LALU Vs. STATE OF KERALA
|
July 10, 2015 |
LALU THOMAS Vs. STATE OF KERALA
|
November 9, 2015 |
LARSEN & TOUBRO LIMITED Vs. P ANI; STATE OF KERALA
|
December 2, 2015 |
LATHA RAJAGOPALAN Vs. THE MANAGING DIRECTOR
|
December 1, 2015 |
LATHA S. AND ORS. Vs. PRINCIPAL ACCOUNTANT GENERAL (C&CA) AND ORS.
|
October 28, 2015 |
LATHA SURENDRAN Vs. SURENDRAN AND ORS.
|
January 30, 2015 |
LATHEESH B. CHANDRAN Vs. THE STATE OF KERALA AND ORS.
|
June 8, 2015 |
LAYA K.S. Vs. THE UNIVERSITY OF KERALA AND ORS.
|
July 30, 2015 |
LEELA AND ORS. Vs. RAJAN AND ORS.
|
May 20, 2015 |
LEELA ANTONY AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 24, 2015 |
LEELA K. Vs. DISTRICT COLLECTOR AND ARBITRATOR AND ORS.
|
March 30, 2015 |
LEELAMMA ABRAHAM Vs. GENTLEMEN CHIT FUNDS COMPANY (INDIA) PVT. LTD. AND ORS.
|
April 9, 2015 |
LEELAMMA AND ORS. Vs. M. ELANKO AND ORS.
|
March 2, 2015 |
LEEMA SEBASTIAN Vs. STATE OF KERALA AND ORS.
|
August 21, 2015 |
LEKHA Vs. STATE OF KERALA AND ORS.
|
July 9, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. K.P. VARGHESE
|
June 5, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. THE INSURNACE OMBUDSMAN AND ORS.
|
August 6, 2015 |
LIFE INSURANCE CORPORATION OF INDIA Vs. A. THRESIAMMA AND ORS.
|
November 17, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. SONIA BHASKAR AND ORS.
|
August 3, 2015 |
LIFE INSURANCE CORPORATION OF INDIA AND ORS. Vs. R. SURESH
|
October 26, 2015 |
LIJITH P.K. AND ORS. Vs. THATTARI PADMAJA AND ORS.
|
August 17, 2015 |
LIJU JOSE Vs. THOMAS JOSEPH AND ORS.
|
June 23, 2015 |
LILLY KUTTY AND ORS. Vs. THANNITHODE GRAMA PANCHAYATH AND ORS.
|
March 19, 2015 |
LINTO AUGUSTINE Vs. AVINASHKUMAR AND ORS.
|
January 28, 2015 |
LISA NIZAM Vs. PALLICKAL NAZEER
|
February 12, 2015 |
LISSY FABER Vs. SAJEEV E S ; UNITED INDIA INSURANCE CO LTD ; RACQUESON FABER
|
September 8, 2015 |
LIZY VALSALAN Vs. SUJA SALIM AND ORS.
|
July 6, 2015 |
LOCAL LEVEL MONITORING COMMITTEE Vs. ALI AKBAR
|
February 10, 2015 |
LOHITHAKSHAN @ GOPI Vs. STATEOF KERALA
|
December 10, 2015 |
LOUIS Vs. STATE OF KERALA
|
July 22, 2015 |
LOUIS MATHEW Vs. STATE INFORMATION COMMISSIONER, TVM
|
December 10, 2015 |
LUCKA AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 28, 2015 |
LUCKA AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 29, 2015 |
LUKA DEVASSIA Vs. REGIONAL TRANSPORT AUTHORITY
|
April 10, 2015 |
M ANEESH KUMAR; A M RAMACHANDRAN; C ARUN KUMAR Vs. STATE OF KERALA
|
October 29, 2015 |
M ARAVINDAKSHAN NAIR; B S RAMESH; URSULA LENIN Vs. STATE OF KERALA AND ORS
|
December 17, 2015 |
M B PRADEEP Vs. ST JOHN NEPUMSIAN CHURCH; P V JOHN; E O JOHN
|
October 27, 2015 |
M BHASKARAN Vs. STATE OF KERALA AND OTHERS
|
November 6, 2015 |
M J JOSEPH Vs. JEEMON P ABRAHAM
|
December 18, 2015 |
M K FRANCIS AND OTHERS Vs. M S ANANDAN AND ANOTHER
|
October 6, 2015 |
M K RAMACHANDRA MENON Vs. K JANARDHANAN; STATE OF KERALA
|
December 8, 2015 |
M P SREEJITH Vs. RAJITHA K & ANR
|
April 8, 2015 |
M R GOPALAKRISHNAN Vs. STATE OF KERALA
|
July 20, 2015 |
M S SIVADASAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
October 12, 2015 |
M T KUNHALI Vs. STATE OF KERALA
|
January 12, 2015 |
M V ALOYSIUS Vs. SECRETARY TO GOVERNMENT
|
December 7, 2015 |
M. AMRITHAM Vs. THE KERALA STATE ELECTRICITY BOARD
|
February 13, 2015 |
M. CHANDRAN PILLAI Vs. UNION OF INDIA AND ORS.
|
January 22, 2015 |
M. KRISHNAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 28, 2015 |
M. MANOJ Vs. PREMA
|
January 13, 2015 |
M. MURALI AND ORS. Vs. P. ANBALAGAN AND ORS.
|
September 30, 2015 |
M. NANIKUTTY Vs. T.C. MUKUNDA AND ORS.
|
October 14, 2015 |
M. NARAYANAN Vs. STATION HOUSE OFFICER
|
December 4, 2015 |
M. PRABHAKARAN AND ORS. Vs. PRABHISHA N. AND ORS.
|
March 4, 2015 |
M. RADHAKRISHNAN Vs. KERALA STATE CIVIL SUPPLIES CORPORATION AND ORS.
|
August 13, 2015 |
M. SHIJULAL Vs. THE CHELANNUR GRAMA PANCHAYATH AND ORS.
|
July 22, 2015 |
M. SOMA SUNDARA RAO Vs. THE JOINT GENERAL MANAGER (PERS), BSNL CORPORATE OFFICE AND ORS.
|
September 23, 2015 |
M. SUNDARAN Vs. STATE OF KERALA
|
June 30, 2015 |
M. UNNIKRISHNA MENON Vs. THE THRISSUR CORPORATION AND ORS.
|
November 9, 2015 |
M. UNNIKRISHNAN Vs. UNION OF INDIA
|
April 10, 2015 |
M.A. CHANDRABOSS AND ORS. Vs. CONTROLLER OF ENTRANCE EXAMINATION AND ORS.
|
July 17, 2015 |
M.A. JOSEPH AND ORS. Vs. THE UNION OF INDIA AND ORS.
|
October 9, 2015 |
M.A.K. AGRO COMMODITIES TRADING CO. PVT. LTD. Vs. INTELLIEGENCE OFFICE (IB) AND ORS.
|
April 9, 2015 |
M.A.K. ASIF Vs. THE STATE OF KERALA AND ORS.
|
October 8, 2015 |
M.C. ABDUL GAFOOR Vs. K. ABDURAHIMAN AND ORS.
|
February 5, 2015 |
M.C. NARAYANANKUTTY AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 7, 2015 |
M.I. SHAJAHAN Vs. ALICE GEORGE AND ORS.
|
February 12, 2015 |
M.J. ABRAHAM Vs. N.A. VINOD AND ORS.
|
January 22, 2015 |
M.J. BABY Vs. THE DEPUTY SUPERINTENDENT OF POLICE, KALPETTA AND ORS.
|
September 18, 2015 |
M.K. ARAVINDAKSHAN Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE AND ORS.
|
February 5, 2015 |
M.K. BASHEER Vs. STATE OF KERALA
|
November 21, 2015 |
M.K. CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
|
June 10, 2015 |
M.K. KUMAR Vs. STATE OF KERALA AND ORS.
|
March 20, 2015 |
M.K. MURALIDHARAN Vs. ANAND GROUP, ENGINEERS BUILDERS AND DEVELOPERS AND ORS.
|
May 25, 2015 |
M.K. SUSEELA Vs. P.N. MANGALAM AND ORS.
|
September 18, 2015 |
M.K.VIJAYAKUMARAN PILLAI Vs. VARUN RAJ PILLAI
|
December 21, 2015 |
M.M. DEEPA AND ORS. Vs. RASHEED C. AND ORS.
|
June 3, 2015 |
M.M. JEEVAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 29, 2015 |
M.M. JEEVAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 14, 2015 |
M.M. JOSEPH Vs. LABOUR COURT AND ORS.
|
March 13, 2015 |
M.M. VARGHESE Vs. THE STATE OF KERALA AND ORS.
|
May 21, 2015 |
M.N. SUKUMARAN NAIR Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
|
September 22, 2015 |
M.N. VALSALA AND ORS. Vs. M.S. MAYA
|
March 5, 2015 |
M.O.V. SUMITHRA Vs. STATE OF KERALA AND ORS.
|
May 25, 2015 |
M.P. ANITHA Vs. STATE OF KERALA AND ORS.
|
April 1, 2015 |
M.P. BABU Vs. THE COMMANDANT GENERAL, HOME GUARD CIVIL DEFENCE AND FIRE SERVICE KERALA AND ORS.L
|
June 9, 2015 |
M.P. CHOTHY Vs. SUBHASH AND ORS.
|
April 1, 2015 |
M.P. MAYADEVI AND ORS. Vs. CANARA BANK AND ORS.
|
July 13, 2015 |
M.P. RAVEENDRAN Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
January 22, 2015 |
M.P. SHALINI Vs. CHAIRMAN, RUBBER ROAD, KEEZHUKUNNU
|
March 4, 2015 |
M.R. AJAYAN Vs. STATE OF KERALA AND ORS.
|
November 4, 2015 |
M.R. RAMAKRISHNAN Vs. THE MINISTRY OF RAILWAYS AND ORS.
|
November 19, 2015 |
M.R.J. TRADING Vs. UNION OF INDIA AND ORS.
|
September 15, 2015 |
M.S. CHERIAN Vs. THE LABOUR COURT AND ORS.
|
June 11, 2015 |
M.T. KURIAKOSE Vs. C.P. SHAIJU
|
October 6, 2015 |
M.V. SASEENDRAN Vs. SREERAM TRANSPORT FINANCE CO. LTD. AND ORS.
|
March 6, 2015 |
M.V.JOSEPH Vs. P. JOY OMMEN
|
April 10, 2015 |
M/S. INDUS TOWERS LIMITED Vs. UNION OF INDIA
|
October 29, 2015 |
M/S. SUNDARAM BNP PARIBAS HOME FINANCE LIMITED Vs. NISHA
|
December 9, 2015 |
M/S. UNITED BREWERIES LIMITED Vs. STATE OF KERALA
|
October 30, 2015 |
M/S.MANURAL HUDA TRUST Vs. THE COMMISSIONER OF INCOME TAX
|
June 2, 2015 |
M/S.SREE GOKULAM CHIT & FINANCE CO. Vs. NAZEENA A.
|
December 1, 2015 |
MADATHIL PRASANTH Vs. REVENUE DIVISIONAL OFFICER, THALASSERY AND ORS.
|
September 2, 2015 |
MADAYI KUNHIRAMAN NAIR AND ORS. Vs. THARAMEL KUNHABDULLA AND ORS.
|
July 3, 2015 |
MADHU Vs. STATE OF KERALA
|
October 29, 2015 |
MADHU D.R. Vs. STATE OF KERALA AND ORS.
|
June 25, 2015 |
MAHATMA GANDHI UNIVERSITY Vs. LAKSHMI VENUGOPALAN AND ORS.
|
June 24, 2015 |
MAHATMA GANDHI UNIVERSITY AND ORS. Vs. ABDUL HAKEEM M.A. AND ORS.
|
November 20, 2015 |
MAHESH K. Vs. THE STATION HOUSE OFFICER AND ORS.
|
November 11, 2015 |
MAHESH K.P. Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
January 23, 2015 |
MAHESH M. Vs. THE CHIEF CONSERVATOR OF FORESTS (NORTHERN CIRCLE) AND ORS.
|
January 27, 2015 |
MAHJOOB C.M. Vs. SUB COLLECTOR (SUB DIVISIONAL MAGISTRATE) AND ORS.
|
March 19, 2015 |
MAJEED Vs. DISTRICT LABOUR OFFICER
|
January 29, 2015 |
MAJEESH T.P. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
January 21, 2015 |
MALABAR CEMENTS LIMITED Vs. THE GENERAL SECRETARY, MCL EMPLOYEES UNION AND ORS.
|
January 16, 2015 |
MALABAR GOLD Vs. ASST. COMMISSIONER, COMMERCIAL TAXES AND ORS.
|
February 24, 2015 |
MALANKARA CATHOLIC EDUCATIONAL SOCIETY OF THE ARCH DIOCESE OF THIRUVANANTHAPURAM Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS.
|
June 18, 2015 |
MALANKARA PLANTATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, KOTTAYAM
|
July 21, 2015 |
MALAPPURAM DISTRICT RATION WHOLESALE DISTRIBUTORS FEDERATION AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
|
February 10, 2015 |
MALAYALANDIYIL KAYAKOOL EDAKOZHI SUBAIR AND ORS. Vs. KAYYALAKKAKATH KUNHAMINA UMMA AND ORS.
|
July 14, 2015 |
MALU M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 14, 2015 |
MANAGER, KOTTATHALA SURENDRAN MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND ORS.
|
October 27, 2015 |
MANAGER, MAYYANAD HIGHER SECONDARY SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER, KOLLAM AND OTHERS
|
November 4, 2015 |
MANAGER, MOOTHEDATH HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
July 30, 2015 |
MANAGER, NATIONAL INSURANCE COMPANY LTD Vs. KUTTAPPAN NAIR AND OTHERS
|
December 15, 2015 |
MANAGER, SHREE VIDYADHIRAJA HOMOEOPATHIC MEDICAL COLLEGE AND ORS. Vs. SHYLAJA K. NAIR AND ORS.
|
June 25, 2015 |
MANAGER, ST. SEBASTIANS HIGH SCHOOL Vs. STATE OF KERALA AND ORS.
|
August 20, 2015 |
MANAGING DIRECTOR Vs. K.U.THOMAS
|
October 21, 2015 |
MANAGING DIRECTOR AND ORS. Vs. RAJENDRAN D. AND ORS.
|
March 20, 2015 |
MANAGING DIRECTOR, KERALA STATE BEVERAGES CORPORATION (MANUFACTURING & MARKETING) AND ORS. Vs. P.B. GOPI AND ORS.
|
June 26, 2015 |
MANAGING DIRECTOR, KERALA STATE COIR-MARKETING FEDERATION Vs. P.K. SUBRAN AND ORS.
|
June 30, 2015 |
MANAGING DIRECTOR, KSBC LTD. Vs. P.P. SURESH AND ORS.
|
December 21, 2015 |
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE HEAD OFFICE AND ORS. Vs. P.V. KUTTAPPA PANICKER
|
December 1, 2015 |
MANAKUNNAM VILLAGE PADASEKHARA SAMRAKSHANA SAMITHI, KANDANAD Vs. STATE OF KERALA, REP. BY ITS CHIEF SECRETARY, SECRETARIATE, THIRUVANANTHAPURAM
|
December 16, 2015 |
MANATHRAKKATTU PADASEKHARA NELLULPADAKA SAMITHY AND ORS. Vs. THE DISTRICT MANAGER, MATSYAFED AND ORS.
|
March 31, 2015 |
MANEESH E. Vs. STATE OF KERALA
|
December 14, 2015 |
MANEESH P.M. Vs. STATE OF KERALA
|
July 16, 2015 |
MANGALAM PUBLICATIONS (INDIA) PVT. LTD. Vs. M.J. FRANCIS AND ORS.
|
March 2, 2015 |
MANGALAN Vs. STATE OF KERALA
|
March 20, 2015 |
MANI Vs. STATE OF KERALA AND ORS.
|
April 1, 2015 |
MANI Vs. STATE OF KERALA AND ORS.
|
September 22, 2015 |
MANIKANDAN Vs. SUB INSPECTOR OF POLICE
|
January 6, 2015 |
MANIKANDAN M.A. Vs. SURESH KUMAR B
|
August 4, 2015 |
MANIKKAN AND ORS. Vs. GOVINDARAJ AND ORS.
|
July 15, 2015 |
MANIYAN Vs. STATE OF KERALA
|
December 18, 2015 |
MANIYAN NADAR AND ORS. Vs. HARIKUMAR AND ORS.
|
April 6, 2015 |
MANJU B. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
May 21, 2015 |
MANJU JOSEPH Vs. SREEJA RANI T. AND ORS.
|
October 27, 2015 |
MANJU S. Vs. THE REGISTRAR OF BIRTH AND DEATH AND SECRETARY PALAMEL GRAMA PANCHAYAT
|
January 9, 2015 |
MANJU SHINE Vs. SHEEJA AND ORS.
|
February 5, 2015 |
MANKA LALITHA AND ORS. Vs. GREGORY THOMAS AND ORS.
|
June 23, 2015 |
MANNUEL, S/O JOSEPH Vs. STATE OF KERALA
|
January 9, 2015 |
MANOJ Vs. SUB INSPECTOR OF POLICE
|
January 6, 2015 |
MANOJ KUMAR V. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
February 2, 2015 |
MANOJ P. JOY Vs. RAJAGOPALAN CHETTIYAR AND ORS.
|
March 23, 2015 |
MANOJ P.R. AND ORS. Vs. KUMAR A.N. AND ORS.
|
November 19, 2015 |
MANOJAN Vs. STATE OF KERALA
|
December 8, 2015 |
MANOJKUMAR Vs. V.V. PUSHKARAN AND ORS.
|
March 9, 2015 |
MANUEL SONS FINANCIAL ENTERPRISES (P) LTD. Vs. RAMAKRISHNAN AND ORS.
|
May 20, 2015 |
MAR BASIL GRANITES AND METALS Vs. COMMERCIAL TAX OFFICER
|
March 6, 2015 |
MARAMVEETTIL SUMANGALI Vs. VALIYAKATH KAMAL MUHIYUDHEEN
|
June 9, 2015 |
MAREENA Vs. ELIZABETH AND ORS.
|
March 9, 2015 |
MARIAM BEEVI Vs. THE SECRETARY, ATHIRAMPUZHA GRAMA PANCHAYATH AND ORS.
|
April 10, 2015 |
MARIAM JOSHUA Vs. VIJITHA MATHEWS AND ORS.
|
May 5, 2015 |
MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY Vs. C.A. KOCHU MOHAMMED
|
September 14, 2015 |
MARIYAM SHAHANAYI K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 26, 2015 |
MARIYAMMA AND ORS. Vs. GOPI AND ORS.
|
May 25, 2015 |
MARKS LOGISTICS Vs. COMMISSIONER OF CUSTOMS
|
October 9, 2015 |
MARTIN JOSEPH Vs. STATE OF KERALA AND ORS.
|
December 17, 2015 |
MARY Vs. MURALI
|
December 14, 2015 |
MARY Vs. STANLEY REBERA AND ORS.
|
November 16, 2015 |
MARY DAS Vs. STATE OF KERALA
|
June 11, 2015 |
MARY FATHIMA SOPHY Vs. SANTHOSH V.PRABHU
|
March 19, 2015 |
MARY JACOB Vs. ELIZABETH JACOB AND ORS.
|
July 25, 2015 |
MARY JACOB Vs. ELIZABETH JACOB
|
July 2, 2015 |
MARY P.J. Vs. JOB VARKEY AND ORS.
|
July 2, 2015 |
MARY REDI KOTTUNKAL JOY AND ORS. Vs. THE ASSISTANT DIRECTOR/PORT REGISTRATION OFFICER (PRO) BUREAU OF IMMIGRATION, GOVERNMENT OF INDIA, COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY AND ORS.
|
March 4, 2015 |
MARY THARIAN AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
October 6, 2015 |
MARY VARGHESE AND ORS. Vs. SAJU JOHN AND ORS.
|
May 25, 2015 |
MARYKUTTY DANIEL Vs. STATE OF KERALA
|
September 25, 2015 |
MARYKUTTY WALTER AND ORS. Vs. PATHROSE RICHARD AND ORS.
|
May 25, 2015 |
MATHAI Vs. STATE OF KERALA
|
May 25, 2015 |
MATHAI JOHN Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS.
|
January 29, 2015 |
MATHAI M.V. Vs. ACCOUNTANT GENERAL (A&E), TVM. AND ORS.
|
September 22, 2015 |
MATHAI MICHAEL PUTHUPARAMBIL HOUSE Vs. STATE OF KERALA
|
September 22, 2015 |
MATHAI P.T. AND ORS. Vs. SOUTH INDIAN BANK LTD. AND ORS.
|
April 7, 2015 |
MATHAI THOMAS Vs. DIVISIONAL FOREST OFFICER, ACHENKOVIL FOREST DIVISION AND ORS.
|
May 21, 2015 |
MATHAI VARGHESE AND ORS. Vs. ST. MARYS ORTHODOX CHURCH AND ORS.
|
August 21, 2015 |
MATHEW @ JOY; PRASAD S/O MADHAVAN; MANOJ AND ORS Vs. STATE OF KERALA
|
December 22, 2015 |
MATHEW A.E. Vs. PUTHOOR BANKERS AND ORS.
|
March 10, 2015 |
MATHEW GEORGE Vs. LABOUR COURT AND ORS.
|
January 12, 2015 |
MATHEW K.T. Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
MATHEW KUTTY MATHEW Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
|
October 8, 2015 |
MATHEW P. LUIS AND ORS. Vs. SAJEEV S. AND ORS.
|
November 12, 2015 |
MATHEW PHILIPOSE; SOSAMMA Vs. STATE OF KERALA AND ORS
|
September 11, 2015 |
MATHEW V.O. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 19, 2015 |
MATHUKUTTY MATHEW Vs. SUNNY
|
January 9, 2015 |
MAVILI PRABHAKARAN Vs. JICKY JOHN; STATE OF KERALA
|
December 16, 2015 |
MAYA SUBHASH CHANDRA BOSE AND ORS. Vs. JINOY JACOB AND ORS.
|
November 3, 2015 |
MAYAN Vs. STATE OF KERALA
|
September 7, 2015 |
MEDICAL COUNCIL OF INDIA (MCI) Vs. S.R. EDUCATIONAL AND CHARITABLE TRUST AND ORS.
|
January 23, 2015 |
MEENA JOSHY Vs. JOJO P. GEORGE
|
October 26, 2015 |
MEENACHIL HOTELS & RESORTS PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
November 12, 2015 |
MEENACHIL TALUK CO-OPERATIVE EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. RAMAPURAM AIDED SCHOOL EMPLOYEES CO-OPERATIVE SOCIETIES LTD. AND ORS.
|
March 11, 2015 |
MEENAKSHI; KUNCHA GATTY Vs. STATE OF KERALA
|
January 28, 2015 |
MEENAKSHIAMMA CHELLAMMA Vs. SATE OF KERALA AND ORS.
|
August 12, 2015 |
MEETHALE ABDUL MAJEED Vs. STATE OF KERALA AND ORS.
|
May 20, 2015 |
MEHABUL Vs. STATE OF KERALA
|
July 10, 2015 |
MEHRUNNISA Vs. AYYOB AND ORS.
|
March 5, 2015 |
MERCY BIGI Vs. SUNILKUMAR
|
June 9, 2015 |
MERI DAISY RANI AND ORS. Vs. ANTHONIMUTHU
|
May 25, 2015 |
MES-AIMAT, MES ADVANCED INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. STATE OF KERALA AND ORS.
|
April 1, 2015 |
MICHAEL & MICHAEL CHEMICALS Vs. STATE OF KERALA AND ORS.
|
February 5, 2015 |
MICHAEL A.F. Vs. P.M. ASHOK KUMAR AND ORS.
|
September 4, 2015 |
MIDHILESH AND ORS. Vs. THE SUB INSPECTOR OF POLICE, PERUMBAVUR POLICE STATION
|
January 13, 2015 |
MINI HARIKUMAR AND ORS. Vs. THE MANAGING PARTNER, BON MOTO CRAFTS AND ORS.
|
September 1, 2015 |
MINI MOHANAN Vs. K.S. KOCHUMON AND ORS.
|
March 27, 2015 |
MINI ROY AND ORS. Vs. S.G. NAIR AND ORS.
|
November 9, 2015 |
MINI SAMSON Vs. STATE OF KERALA
|
January 15, 2015 |
MINIMOL M. Vs. THE MANAGER, KIZHAKKE PALATT SANKARA MENON MEMORIAL VOCATIONAL HIGHER SECONDARY SCHOOL AND ORS.
|
July 29, 2015 |
MITHUN SHAMSUDDEEN Vs. P.T. KRISHNAN AND ORS.
|
December 2, 2015 |
MOBIL AB GLUE WORLD Vs. COMMERCIAL TAX OFFICER, 2ND CIRCLE AND ORS.
|
July 3, 2015 |
MOHAMEDUNNI Vs. THE DEPUTY TAHSILDAR AND ORS.
|
April 10, 2015 |
MOHAMMAD ASHRAF AND ORS. Vs. THE SECRETARY, KEEZHMADU GRAMA PANCHAYATH AND ORS.
|
March 24, 2015 |
MOHAMMED ANFAL AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
June 26, 2015 |
MOHAMMED ASIF Vs. STATE
|
August 12, 2015 |
MOHAMMED FAIZAL Vs. P.M. SHIHABUDEEN AND ORS.
|
March 4, 2015 |
MOHAMMED FARIZ & CO. Vs. COMMISSIONER OF CUSTOMS
|
March 10, 2015 |
MOHAMMED FATHAHUDHEEN C.C. Vs. UNION OF INDIA AND ORS.
|
May 20, 2015 |
MOHAMMED HUSSAIN PANGADAN Vs. STATE OF KERALA
|
June 10, 2015 |
MOHAMMED ISMAIL Vs. STATE OF KERALA
|
September 4, 2015 |
MOHAMMED JIFRI AND ORS. Vs. STATE OF KERALA
|
January 21, 2015 |
MOHAMMED KOYA THANGAL P. Vs. THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
|
January 21, 2015 |
MOHAMMED NISSAM A.A. Vs. THE STATE OF KERALA
|
December 8, 2015 |
MOHAMMED RAFEEQ AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 22, 2015 |
MOHAMMED SHIHABUDHEEN Vs. THE DEPUTY TAHASILDAR, PATTAMBI
|
February 12, 2015 |
MOHAMMEDALI V. AND ORS. Vs. THE DISTRICT REGISTRAR (GENERAL) & REGISTRAR OF SOCIETIES AND ORS.
|
June 10, 2015 |
MOHAN KUMAR Vs. STATE OF KERALA
|
December 9, 2015 |
MOHANAN Vs. STATE OF KERALA
|
December 4, 2015 |
MOHANAN Vs. STATE
|
December 16, 2015 |
MOHANAN Vs. STATE OF KERALA
|
September 3, 2015 |
MOHANAN Vs. STATE OF KERALA
|
December 17, 2015 |
MOHANAN Vs. STATE OF KERALA
|
February 23, 2015 |
MOHANAN Vs. STATE OF KERALA
|
February 20, 2015 |
MOHANAN Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND ORS.
|
February 5, 2015 |
MOHANAN @ MOHANDAS Vs. STATE OF KERALA
|
December 11, 2015 |
MOHANAN AND OTHERS Vs. STATE OF KERALA
|
November 4, 2015 |
MOHANAN M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
May 21, 2015 |
MOHANAN N.K. Vs. KERALA STATE ELECTION COMMISSION
|
March 19, 2015 |
MOHANAN V. Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
June 10, 2015 |
MOHANDAS Vs. MANJERI MUNICIPALITY AND ORS.
|
January 14, 2015 |
MOHINI AND ORS. Vs. B. THIMMAPPA AND ORS.
|
August 13, 2015 |
MOHSIN ANEES Vs. STATE OF KERALA AND ORS.
|
June 3, 2015 |
MOIDEEN KOYA Vs. PARAKULAMBIL KADEEJAKUTTY AND ORS.
|
July 17, 2015 |
MOIDEENKUTTY Vs. STATE OF KERALA
|
September 11, 2015 |
MOIDUNNYKUTTY AND ORS. Vs. K.K. KRISHNAN NAIR AND ORS.
|
May 20, 2015 |
MONAVIE INDIA ENTERPRISES PRIVATE LIMITED Vs. STATE OF KERALA; DIRECTOR GENERAL OF POLICE; P A VALSAN; MADHU NAIR
|
December 18, 2015 |
MONCY T. MALIKKAL AND ORS. Vs. ABU N. AND ORS.
|
March 23, 2015 |
MONCY THUMPUNKAL Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
|
July 30, 2015 |
MONEY S. Vs. JITHINKUMAR N.
|
January 12, 2015 |
MONIESH ENTERPRISES Vs. FOOD SAFETY AND STANDARDS AUTHORITY OF INDIA AND ORS.
|
August 10, 2015 |
MOTHER SUPERIOR Vs. M.ELIZABETH
|
January 5, 2015 |
MOUNT ZION COLLEGE OF ENGINEERING AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
March 13, 2015 |
MRF LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
March 30, 2015 |
MRS.SARADHA SUGATHAN Vs. P.K.MANI @ VELAYUDHAN
|
December 1, 2015 |
MUHAMMAD Vs. STATE OF KERALA
|
November 4, 2015 |
MUHAMMAD BIFIN Vs. UNIVERSITY OF CALICUT AND ORS.
|
March 31, 2015 |
MUHAMMAD IKBAAL Vs. STATE OF KERALA AND ORS.
|
April 8, 2015 |
MUHAMMADALI Vs. STATE OF KERALA
|
January 14, 2015 |
MUHAMMED ABDUL NAZIR Vs. STATEOF KERALA
|
April 10, 2015 |
MUHAMMED ABDURAHIMAN SAQAFI Vs. SALMATH AND ORS.
|
March 19, 2015 |
MUHAMMED ALAMGHEER MANDEL AND ORS. Vs. STATE OF KERALA
|
June 9, 2015 |
MUHAMMED ASHARAF Vs. E.N. NASEEMA AND ORS.
|
March 19, 2015 |
MUHAMMED DILUFAR RASAL P. Vs. STATE OF KERALA AND ORS.
|
March 20, 2015 |
MUHAMMED KHANI Vs. DISTRICT GEOLOGIST
|
September 16, 2015 |
MUHAMMED RAFEEQ Vs. AMEENA
|
March 19, 2015 |
MUHAMMED RAFI Vs. STATE OF KERALA
|
June 2, 2015 |
MUHAMMED SHAFI Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD. AND ORS.
|
March 31, 2015 |
MUHAMMED SUBAIR Vs. CORPORATION OF KOZHIKODE
|
March 25, 2015 |
MUHAMMED UNNI Vs. SIDHIQUE AND ORS.
|
January 8, 2015 |
MUHAMMED ZIYAD Vs. STATE OF KERALA AND ORS.
|
September 16, 2015 |
MUJEEB M.K. AND ORS. Vs. HAMEED P. AND ORS.
|
September 23, 2015 |
MUJEEB RAHMAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 28, 2015 |
MULAMOOTTIL LEASING & HIRE PURCHASE LTD. Vs. PREETHI MANOHARAN AND ORS.
|
July 27, 2015 |
MUNAVIRA Vs. RELIANCE GENERAL INSURANCE CO. LTD.
|
November 4, 2015 |
MUNEER K. Vs. NATIONAL INSURANCE CO. LTD.
|
March 27, 2015 |
MURALEEDHARAN Vs. STATE OF KERALA
|
October 26, 2015 |
MURALEEDHARAN A AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
November 3, 2015 |
MURALEEDHARAN V. AND ORS. Vs. RAJEEVAN A. AND ORS.
|
September 29, 2015 |
MURALI Vs. P. BALAKRISHNAN AND ORS.
|
March 5, 2015 |
MURSHIDA Vs. JUNAISHAD
|
June 29, 2015 |
MURUKAN Vs. STATE OF KERALA
|
December 21, 2015 |
MUSLIM EMPLOYEES CULTURAL ASSOCIATION (MECA) Vs. MUSLIM EMPLOYEES CULTURAL ASSOCIATION (MECA) AND ORS.
|
August 11, 2015 |
MUTHOOT FINANCE LIMITED Vs. UNION OF INDIA AND ORS.
|
March 2, 2015 |
MUTHOOT FINANCE LTD. Vs. UNION OF INDIA
|
March 4, 2015 |
MUTHOOT FINANCE LTD. Vs. CORPORATION OF COCHIN AND ORS.
|
March 30, 2015 |
MUTHOOT MOTORS (COCHIN) Vs. COMMERCIAL TAX INSPECTOR, COMMERCIAL TAX CHECK POST AND ORS.
|
October 16, 2015 |
MUTHOOT MOTORS (COCHIN) Vs. COMMERCIAL TAX INSPECTOR, COMMERCIAL TAX CHECK-POST AND ORS.
|
October 20, 2015 |
MUTHU KUMARAN Vs. STATE OF KERALA
|
October 9, 2015 |
MUTHUSWAMY Vs. STATE OF KERALA
|
December 17, 2015 |
MYLADI KRISHNAN Vs. NADUKKANDI SURENDRAN AND ORS.
|
June 11, 2015 |
N HANEEFA Vs. STATION HOUSE OFFICER AND OTHERS
|
October 9, 2015 |
N M HRISHIKESAN NAMBOODIRIPAD Vs. NADUVATH MANA PRIVATE TRUST AND ORS,
|
November 16, 2015 |
N PRAKASAN Vs. STATE OF KERALA; COMMISSIONER,
HINDU RELIGIONS AND CHARITABLE ENDOWMENTS
CIVIL STATION; BALAKRISHNAN
|
October 21, 2015 |
N SUKUMARAN NAIR Vs. BEENAKUMARI
|
January 13, 2015 |
N T MOHAMMED SHEREEF Vs. ASSOCIATION FOR WELFARE
|
August 12, 2015 |
N. ASOKAN Vs. THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
October 15, 2015 |
N. GURUDAS Vs. STATE OF KERALA
|
July 6, 2015 |
N. PRASANATHA KUMAR Vs. SREE SANKARACHARYA UNIVERSITY AND ORS.
|
September 28, 2015 |
N. PREMKUMAR Vs. STATE OF KERALA AND ORS.
|
August 19, 2015 |
N. SHEELA Vs. THE KOLLAM CORPORATION AND ORS.
|
March 12, 2015 |
N. SUBAIR Vs. ABDUL LATHEEF MATTARA AND ORS.
|
August 10, 2015 |
N. SUKUMARAN NAIR Vs. BEENAKUMARI
|
January 14, 2015 |
N. SURENDRAN AND ORS. Vs. POOVATTUR EAST SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
January 21, 2015 |
N. SURESH Vs. STATE OF KERALA AND ORS.
|
July 3, 2015 |
N.A. ABDUL RAHIMAN Vs. STATE OF KERALA
|
May 26, 2015 |
N.A. BABY Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
July 31, 2015 |
N.K. PAVITHRAN AND ORS. Vs. M. NANDAKUMAR AND ORS.
|
October 16, 2015 |
N.K. PAVITHRAN AND ORS. Vs. M. NANDAKUMAR AND ORS.
|
September 8, 2015 |
N.K. RAJAN Vs. STATE OF KERALA
|
May 28, 2015 |
N.K. SIVARAMAN AND ORS. Vs. CHIEF SECRETARY, GOVT. OF KERALA AND ORS.
|
July 21, 2015 |
N.K. SOMASEKHARAN PILLAI Vs. STATE OF KERALA AND ORS.
|
January 14, 2015 |
N.K. VIJAYAN Vs. THE MANAGING DIRECTOR, KERALA STATE BAMBOO CORPORATION LIMITED AND ORS.
|
February 26, 2015 |
N.M. MATHEW Vs. KOTTAYAM GOVERNMENT EMPLOYEES CO-OPERATIVE BANK LTD.
|
January 6, 2015 |
N.P. MAMMOOTTY AND ORS. Vs. NATARAJAN AND ORS.
|
September 1, 2015 |
N.R. GEETHA Vs. JOSE THOMAS AND ORS.
|
March 23, 2015 |
N.R. SEKHARAN Vs. STATE OF KERALA
|
June 3, 2015 |
N.S. ARUN KUMAR Vs. SECRETARY, ERUMAYOOR GRAMA PANCHAYATH
|
February 11, 2015 |
N.S. MAHESH Vs. COMMISSIONER OF CUSTOMS
|
November 11, 2015 |
N.S. NAIR Vs. SUPERINTENDENT OF POLICE AND ORS.
|
July 9, 2015 |
N.T. KUMARAN Vs. STATE OF KERALA
|
August 7, 2015 |
N.V. BABY Vs. THE KERALA WATER AUTHORITY AND ORS.
|
November 27, 2015 |
N.V. GOPINATH Vs. UNION OF INDIA
|
January 16, 2015 |
NABEEL ANSARI Vs. DEPARTMENT OF CUSTOMS AND ORS.
|
March 18, 2015 |
NABEEL P.V. Vs. THEJRAJ G. AND ORS.
|
July 10, 2015 |
NABEESA Vs. STATE OF KERALA
|
November 11, 2015 |
NAFEESA Vs. THE STATE OF KERALA AND ORS.
|
September 14, 2015 |
NAGENDRA MANI N. Vs. STATE OF KERALA AND ORS.
|
March 31, 2015 |
NAIJU, S/O POULOSE Vs. STATE OF KERALA AND ORS
|
December 15, 2015 |
NAIR MOHAN SIVARAM Vs. STATE OF KERALA
|
February 19, 2015 |
NAIR SERVICE SOCIETY Vs. GOVERNMENT OF KERALA AND ORS.
|
April 8, 2015 |
NAJEEB Vs. SHOUKATH ALI
|
July 15, 2015 |
NAJEEB C. Vs. STATE OF KERALA AND ORS.
|
April 6, 2015 |
NAJEEB K.H. Vs. THAJUDEEN AND ORS.
|
January 12, 2015 |
NALAKATH SAIDALI HAJI Vs. KALLUPARAMBAN MUSTHAFA AND ORS.
|
July 23, 2015 |
NALINI VIJAYARAGHAVAN Vs. STATE OF KERALA AND ORS.
|
May 20, 2015 |
NAMBI ALIAS VELAYUDHAN Vs. STATE OF KERALA
|
December 16, 2015 |
NANDAKUMAR Vs. BABU KUMAR P.C. AND ORS.
|
July 24, 2015 |
NANDINI JAYARAJAN Vs. INSURANCE OMBUDSMAN
|
November 2, 2015 |
NANMANDA RURAL CO Vs. K.M. RAVI AND OTHER
|
September 28, 2015 |
NANMINDA HIGHER SECONDARY SCHOOL Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
|
June 23, 2015 |
NANU Vs. STATE OF KERALA
|
November 3, 2015 |
NARAYANA PILLAI MADHAVAN PILLAI Vs. KALI GOMATHI AMMA
|
January 15, 2015 |
NARAYANABHAT Vs. STATE OF KERALA
|
September 11, 2015 |
NARAYANAN Vs. STATEOF KERALA
|
November 24, 2015 |
NARAYANAN Vs. STATE OF KERALA
|
January 15, 2015 |
NARAYANAN Vs. DISTRICT REGISTRAR
|
November 9, 2015 |
NARIKODAN SATHYAVALLI AND ORS. Vs. SYNDICATE BANK, MALOOR BRANCH
|
April 10, 2015 |
NASEER P. Vs. STATION HOUSE OFFICER, KANNUR TRAFFIC POLICE AND ORS.
|
February 19, 2015 |
NASIR AHAMMED Vs. NATIONAL INVESTIGATION AGENCY
|
May 22, 2015 |
NASLA AND ORS. Vs. THE ORIENTAL INSURANCE CO. LTD.
|
December 3, 2015 |
NASSAR YUSUF Vs. THE COMMISSIONER OF INCOME TAX, CALICUT
|
July 15, 2015 |
NASURUDIN M. AND ORS. Vs. SIBY KURIAKOSE AND ORS.
|
April 10, 2015 |
NATIONAL INSTITUTE OF TECHNOLOGY AND ORS. Vs. SUBHASH K.M.
|
September 23, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. CHACKO AND ORS.
|
July 22, 2015 |
NATIONAL INSURANCE CO. LTD. Vs. REJI P. RAJU
|
February 13, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. AKBER BADSHA AND ORS.
|
September 8, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. SAWDHA BEEVI AND ORS.
|
June 10, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. SUJA GEORGE AND ORS.
|
April 1, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. THANKAMMA AND ORS.
|
November 17, 2015 |
NATIONAL INSURANCE COMPANY LTD. Vs. MATHEW P. KORAH AND ORS.
|
January 16, 2015 |
NATIONAL PAINT INDUSTRIES Vs. NATIONAL PAINT FACTORIES COMPANY LTD.
|
March 17, 2015 |
NAVAS Vs. STATE OF KERALA
|
September 9, 2015 |
NAVAS Vs. SURUMI
|
November 2, 2015 |
NAVAS Vs. SURUMI
|
July 28, 2015 |
NAVEEN C.L. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
November 9, 2015 |
NAYARAMBALAM GRAMA PANCHAYAT Vs. KUTHRATHODU NELLULPADAKA KARSHAKA SANGHAM
|
November 30, 2015 |
NAZARUDEEN Vs. STATE OF KERALA
|
May 25, 2015 |
NAZARUDHEEN Vs. STATE OF KERALA; STATE
|
October 15, 2015 |
NAZEER Vs. MANIKANTAN NAIR
|
October 12, 2015 |
NAZEER Vs. STATE OF KERALA
|
April 10, 2015 |
NAZEER AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 27, 2015 |
NAZIMUDDIN M. Vs. STATE OF KERALA AND ORS.
|
October 16, 2015 |
NEELAKANDAN NAMBOODIRI Vs. SUB INSPECTOR OF POLICE AND ORS.
|
September 7, 2015 |
NEENA B JOLLY Vs. KERALA UNIVERSITY; DENTAL COUNCIL OF INDIA; VICE CHANCELLOR
|
February 19, 2015 |
NEPHIN P B Vs. STATE OF KERALA AND ORS
|
November 13, 2015 |
NESAMONY NADAR Vs. STATE OF KERALA
|
December 7, 2015 |
NESAN P. Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
February 20, 2015 |
NEVIN RAJU Vs. S. BASHEER AND ORS.
|
May 22, 2015 |
NEW INDIA ASSURANCE CO LTD Vs. M K MOHAMMED ASLAM
|
September 1, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. MUHAMMED ALI AND ORS.
|
February 3, 2015 |
NEW INDIA ASSURANCE CO. LTD. Vs. RAJIV AND ORS.
|
December 22, 2015 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SAMUEL TEXTILES AND ORS
|
July 8, 2015 |
NILESWAR RANGE KALLU CHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGHAM Vs. COMMISSIONER OF INCOME TAX, CALICUT
|
August 13, 2015 |
NIMISHA K. Vs. STATE OF KERALA AND ORS.
|
November 23, 2015 |
NINAN THAYYIL AND ORS. Vs. STATE OF KERALA
|
March 5, 2015 |
NINI JOSEPH Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
October 5, 2015 |
NIREJ V. PAUL AND ORS. Vs. THE CANNING INDUSTRIES COCHIN LIMITED AND ORS.
|
October 8, 2015 |
NIRMAL Vs. SANGEETHA P.K.
|
February 5, 2015 |
NIRMALA SOMAN Vs. STATE OF KERALA AND ORS.
|
August 17, 2015 |
NIRMALA THOMAS Vs. KERALA STATE CO-OPERATIVE CONSUMER FEDERATION LTD
|
November 2, 2015 |
NIRMALA, W/O.THANKAPPAN Vs. SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
|
January 5, 2015 |
NIRUPAMA JAYAPRAKASH Vs. STATE OF KERALA AND ORS.
|
March 9, 2015 |
NISARANI Vs. STATE OF KERALA AND OTHERS
|
December 15, 2015 |
NISHAD M.A. Vs. RAMACHANDRAN N.
|
March 11, 2015 |
NISSAM Vs. SUB INSPECTOR OF POLICE
|
January 6, 2015 |
NITH AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION SPECIAL CRIME BRANCH
|
October 29, 2015 |
NITHIN Vs. STATE OF KERALA
|
December 2, 2015 |
NITHIN AND ORS. Vs. STATE AND ORS.
|
May 28, 2015 |
NITHIN DEV V.R. Vs. THE STATE OF KERALA AND ORS.
|
September 3, 2015 |
NIYAS K. Vs. STATE OF KERALA AND ORS.
|
July 22, 2015 |
NIZAMUDEEN Vs. DEPUTY COMMISSIONER, WORKS CONTRACT, COMMERCIAL TAXES
|
October 8, 2015 |
NIZAR Vs. M/S.INDUS BANK LIMITED
|
November 19, 2015 |
NOBLE MATHEW Vs. JOSE K. MANI AND ORS.
|
January 27, 2015 |
NOBLE MATHEW Vs. STATE OF KERALA AND ORS.
|
March 3, 2015 |
NOUSHAD Vs. STATE OF KERALA
|
October 29, 2015 |
NOUSHAD @ KUDA NOUSHAD Vs. STATE OF KERALA
|
December 2, 2015 |
NOUSHAD K.A. Vs. M.T. ASHOKAN AND ORS.
|
June 22, 2015 |
NOUSHAD P.H. Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS.
|
January 29, 2015 |
NOUSHAD T.C. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
July 10, 2015 |
NOUSHAD V. Vs. THE UNITED INDIA INSURANCE CO. LTD.
|
February 19, 2015 |
NOUSHATH Vs. DEPUTY TAHSILDAR (INSPECTION)
|
April 8, 2015 |
O. CHANDRAMATHI Vs. THE NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
|
June 24, 2015 |
O.K. ARAMUGHAN AND ORS. Vs. THE FOREST RANGE OFFICER, NILAMBUR, MALAPPURAM DISTRICT AND ORS.
|
September 3, 2015 |
O.P. ABDUL RASHEED Vs. THE CHAIRMAN, KERALA HEADLOAD WORKERS WELFARE BOARD AND ORS.
|
April 1, 2015 |
O.P. ACHUTHAN KUTTY AND ORS. Vs. ASWINI HOSPITAL LTD. AND ORS.
|
September 25, 2015 |
O.P. PRAKASH Vs. M.U. CHACKO AND ORS.
|
December 3, 2015 |
O.V. SADHU Vs. KELOTH ARIFA
|
July 22, 2015 |
OACHIRA SERVICE CO-OPERATIVE BANK LTD. Vs. T.K. SOMAN AND ORS.
|
March 11, 2015 |
OIL PALM INDIA LTD. Vs. THE GENERAL SECRETARY, OIL PALM INDIA PLANTATION STAFF ASSOCIATION (AITUC) AND ORS.
|
February 6, 2015 |
OKOWE CHIGOZIE COLLINS Vs. STATE OF KERALA AND ORS.
|
July 17, 2015 |
OMANA Vs. ALEX-V-CHACKO
|
March 11, 2015 |
OMANA Vs. MALLIKA AND ORS.
|
September 30, 2015 |
OMANA Vs. STATE OF KERALA
|
August 12, 2015 |
OMANA K.S. AND ORS. Vs. THE THRISSUR DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
|
August 7, 2015 |
OMANA SAMUEL Vs. THOTTAPUZHASSERY GRAMA PANCHAYAT
|
February 25, 2015 |
OMANAKUTTAN PILLAI Vs. VIJAYAKUMARI G & ANR
|
April 17, 2015 |
ONSET DEVELOPERS Vs. SECRETARY, AKATHETHARA GRAMA PANCHAYAT AND ORS.
|
January 27, 2015 |
ORCHARD APARTMENT OWNERS ASSOCIATION Vs. KERALA WATER AUTHORITY AND ORS.
|
March 5, 2015 |
ORIENTAL INSURANCE CO LTD Vs. VELAYUDHAN AND OTHERS; P V JAYA PRAKASH
|
September 2, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. SANTHA AND ORS.
|
November 26, 2015 |
ORIENTAL INSURANCE CO. LTD. Vs. UMMER
|
April 28, 2015 |
ORIENTAL INSURANCE COMPANY LIMITED Vs. POULOSE
|
January 21, 2015 |
ORIENTAL INSURANCE COMPANY LTD. Vs. VALSA
|
January 15, 2015 |
P A MUSTHAFA Vs. UNION OF INDIA; AIRPORT AUTHORITY OF INDIA; AIRPORT DIRECTOR; SENIOR MANAGER (COMMERCIAL); REGIONAL EXECUTIVE DIRECTOR
|
July 21, 2015 |
P A SAINUDDIN AND OTHERS Vs. EXECUTIVE ENGINEER AND OTHERS
|
September 11, 2015 |
P ABOOBACKER Vs. STATE OF KERALA; NEDIYIRIPPU GRAMA PANCHAYATH; SECRETARY
NEDIYIRIPPU GRAMA PANCHAYATH
|
July 22, 2015 |
P BABU Vs. STATE OF KERALA
|
September 7, 2015 |
P C GEORGE Vs. THOMAS UNNIYADAN
|
September 25, 2015 |
P K BALAN Vs. DEPUTY EXCISE COMMISSIONER AND OTHERS
|
December 10, 2015 |
P K PREETHY Vs. DIVISIONAL RAILWAY MANAGER; DIVISIONAL PERSONNEL OFFICER; M S SYAM MOHAN
|
September 23, 2015 |
P K VIJAYAN Vs. STATE OF KERALA
|
October 14, 2015 |
P MURALEEDHARAN Vs. PRAKASH K PAUL; STATE OF KERALA
|
July 10, 2015 |
P N BABU Vs. BASHEER AHAMME AND OTHERS
|
October 15, 2015 |
P O JOY Vs. MANAGING DIRECTOR, GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD AND OTHERS
|
November 11, 2015 |
P RAJEEV Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD
|
September 14, 2015 |
P SIVADASAN AND OTHERS Vs. C VISWANATHAN AND OTHERS
|
December 4, 2015 |
P SREESAKUMAR Vs. P K RAGHAVAN; STATE OF KERALA
|
December 8, 2015 |
P T CHACKO Vs. SABU, P C 4726; STATE OF KERALA
|
December 21, 2015 |
P V RAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
September 11, 2015 |
P. AJAIKUMAR Vs. STATE OF KERALA AND ORS.
|
September 10, 2015 |
P. AJAYAKUMAR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
July 30, 2015 |
P. ALIKOYA Vs. STATE OF KERALA
|
August 7, 2015 |
P. BEEVI Vs. GOPALAN. N.T. AND ORS
|
July 23, 2015 |
P. BONNY NATESH Vs. STATE OF KERALA AND ORS.
|
September 16, 2015 |
P. GEETHA Vs. KERALA LIVESTOCK DEVELOPMENT BOARD LTD.
|
January 6, 2015 |
P. GILBERT Vs. STATE OF KERALA AND ORS.
|
March 4, 2015 |
P. GOPALAKRISHNAN NAIR Vs. THE KERALA STATE ELECTRICITY BOARD AND ORS.
|
May 21, 2015 |
P. KUNHIRAMAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 6, 2015 |
P. MANJUNATHA, AGED 43 YEARS S/O.LATE DAMODARA KOROTH VAYAL HOUSE KALINGOTH DESOM, PANAYAI AMSOM, VIA. KANHANGAD KASARGOD DISTRICT Vs. STATE OF KERALA AND OTHERS
|
November 30, 2015 |
P. NARAYANAN Vs. THE CHIEF ENGINEER (HRM), K.S.E.B. AND KERALA STATE ELECTRICITY BOARD AND ORS.
|
November 6, 2015 |
P. PANKAJAVALLI Vs. BALAKRISHNAN. A.
|
January 9, 2015 |
P. RADHAKRISHNAN Vs. COCHIN DEVASWOM BOARD AND ORS.
|
October 15, 2015 |
P. RAJESH KUMAR Vs. THE UNIVERSITY OF KERALA AND ORS.
|
March 6, 2015 |
P. RAJU Vs. RASIYA AND ORS.
|
April 6, 2015 |
P. RAVINDRANATH Vs. PADMINI K. NAIR
|
February 18, 2015 |
P. SALEEM Vs. K.P. ANZAR
|
January 22, 2015 |
P. SATHIRATNAM Vs. VENUGOPALAN
|
January 14, 2015 |
P. SIVANANDAN AND ORS. Vs. HARSHALATHA P. AND ORS.
|
August 6, 2015 |
P. SOUNDARARAJAN Vs. SUPERINTENDENT OF POLICE AND ORS.
|
November 25, 2015 |
P. USHA AND ORS. Vs. N. RAMAKRISHNAN NAIR AND ORS.
|
February 19, 2015 |
P. VEENA Vs. THE STATE OF KERALA AND ORS.
|
February 25, 2015 |
P. VIJESH Vs. STATE OF KERALA AND ORS.
|
May 27, 2015 |
P.A. ABDUL AZEEZ Vs. STATE OF KERALA
|
October 16, 2015 |
P.A. ABDUL GAFOOR Vs. GULAM KHADER AND ORS.
|
October 8, 2015 |
P.A. CHANDRA DAS Vs. STATE OF KERALA AND ORS.
|
July 10, 2015 |
P.A. FRANCIS Vs. THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD AND ORS.
|
May 29, 2015 |
P.A. JOSEPH Vs. THE STATE BANK OF TRAVANCORE AND ORS.
|
January 14, 2015 |
P.A. NAIR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
March 20, 2015 |
P.B. DHANYA Vs. THE STATE OF KERALA AND ORS.
|
June 16, 2015 |
P.B. SREEKUMAR Vs. THE KERALA FINANCIAL CORPORATION AND ORS.
|
October 20, 2015 |
P.B.VENU Vs. P.B.PADMA
|
January 6, 2015 |
P.C. RAHOOPH Vs. THE STATE OF KERALA
|
September 22, 2015 |
P.C. VARGHESE Vs. THE DEPUTY DIRECTOR OF EDUCATION, PALAKKAD AND ORS.
|
October 14, 2015 |
P.C. ZACHARIAH JAMES Vs. MATHEW JOSE
|
September 23, 2015 |
P.E. PRAKASAN Vs. KERALA STATE FOREST DEVELOPMENT CORPORATION AND ORS.
|
August 6, 2015 |
P.E. SARJITH Vs. MISBAHUL HUDA EDUCATIONAL TRUST AND ORS.
|
March 4, 2015 |
P.G. JAYARAJAN Vs. THE MANAGER, ZAMORINS GURUVAYURAPPAN COLLEGE AND ORS.
|
March 12, 2015 |
P.G. PRIYAMVADA Vs. STATE OF KERALA AND ORS.
|
September 1, 2015 |
P.J. JOSE Vs. MEENACHIL EAST URBAN CO-OPERATIVE BANK LTD. AND ORS.
|
August 5, 2015 |
P.K. ABDUL LATHEEF Vs. HARIS AND COMPANY AND ORS.
|
January 15, 2015 |
P.K. CHANDRABABU Vs. TRAVANCORE DEVASWOM BOARD
|
September 3, 2015 |
P.K. JAYASREE Vs. STATE OF KERALA AND ORS.
|
January 20, 2015 |
P.K. MANIKCKYAN Vs. RAJALAKSHMI K.A. AND ORS.
|
January 8, 2015 |
P.K. MOHANDAS PANIKKAR Vs. STATE OF KERALA AND ORS.
|
October 9, 2015 |
P.K. MOIDEEN KOYA Vs. K. RAMESH AND ORS.
|
June 16, 2015 |
P.M. JOHNACHAN Vs. STATE OF KERALA AND ORS.
|
July 14, 2015 |
P.M. MANUKUTTAN Vs. MAHESH P. AND ORS.
|
March 25, 2015 |
P.M. MUZAMMIL Vs. CANARA BANK
|
June 9, 2015 |
P.M. NAZAR Vs. C.B.I.
|
June 19, 2015 |
P.M. USHA Vs. THE STATE OF KERALA AND ORS.
|
May 27, 2015 |
P.MANI PAUL Vs. UNION OF INDIA
|
January 5, 2015 |
P.N. KUNJUMON Vs. STATE OF KERALA AND ORS.
|
March 19, 2015 |
P.N. MOHANAN NAIR Vs. STATE OF KERALA
|
November 13, 2015 |
P.N. RADHAKRISHNAN AND ORS. Vs. SREE DHARMA PARIPALANA YOGAM AND ORS.
|
February 20, 2015 |
P.N. SADANANDAN Vs. THE STATE OF KERALA AND ORS.
|
July 27, 2015 |
P.N. SIVADASAN Vs. P.C. ALEXANDER
|
October 6, 2015 |
P.N. VIJAYAN Vs. STATE OF KERALA AND ORS.
|
March 3, 2015 |
P.N.LALY Vs. THE MANAGING DIRECTOR, KONE ELEVATOR INDIA (P) LTD.
|
February 24, 2015 |
P.N.SUKUMARAN Vs. K.N.MADHAVAN NAIR
|
December 14, 2015 |
P.P. ADBUSSAMAD Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
|
April 10, 2015 |
P.P. JOSE AND ORS. Vs. SENIOR CO-OPERATIVE INSPECTOR (INDUSTRIES), THE RETURNING OFFICER, THE QUILON DISTRICT MINI INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD. AND ORS.
|
October 9, 2015 |
P.P. KURIAKOSE Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
August 5, 2015 |
P.P. PRADEEP Vs. STATE OF KERALA
|
November 27, 2015 |
P.P. SURESH Vs. THE WELFARE FUND INSPECTOR AND ORS.
|
May 29, 2015 |
P.P. VISWANATHAN Vs. CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
March 6, 2015 |
P.R. SUJATHA Vs. STATE BANK OF TRAVANCORE AND ORS.
|
December 4, 2015 |
P.S. AJIKUMAR Vs. NARAYANAN CHANDH NAG AND ORS.
|
March 24, 2015 |
P.S. VIJAYAKUMAR Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
January 5, 2015 |
P.T. MOHANAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 5, 2015 |
P.T. MUHAMMED ALI AND ORS. Vs. K.C. GIRISHA AND ORS.
|
March 24, 2015 |
P.V. JOSE Vs. ELAMMA
|
January 30, 2015 |
P.V. JOY Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
July 28, 2015 |
P.V. KANNAN AND ORS. Vs. KURUNTHIRIYAKATH PARAKKAT AYISHABI AND ORS.
|
November 11, 2015 |
PADICHERY MOYYARIKKANDY SUBAIDA Vs. ARYAKKUL SUHARA
|
April 8, 2015 |
PADMAKSHAN Vs. STATE OF KERALA
|
February 3, 2015 |
PADMAKUMAR. P. Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
PADMANABHA NAIK Vs. STATE OF KERALA AND ORS.
|
December 16, 2015 |
PADMANABHAN P.N. AND ORS. Vs. K.S.E.B., THIRUVANANTHAPURAM AND ORS.
|
October 8, 2015 |
PADMINI Vs. GURUVAYOOR DEVASWOM AND ORS.
|
December 17, 2015 |
PALLICKAL NASEER AND ORS. Vs. THE STATE ELECTION COMMISSION AND ORS.
|
July 27, 2015 |
PALOTH CHIRAKKATHODI MOHAMMED AND ORS. Vs. M.K. HASSAN AND ORS.
|
May 26, 2015 |
PALPATTA VEERAN Vs. STATE OF KERALA
|
November 2, 2015 |
PANICKER Vs. SUB-INSPECTOR, THANNITHODU POLICE STATION AND ORS.
|
January 12, 2015 |
PANOLI KANAPPANKANDY VASANTHA AND ORS. Vs. KOROTHUMKANDY AYISHA
|
October 13, 2015 |
PARALLEL COLLEGE ASSOCIATION STATE COMMITTEE AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 5, 2015 |
PARAMBATH MUHAMMED HARIS Vs. MADATHIL SOUDABI
|
November 17, 2015 |
PARAMESWARAN AND ORS. Vs. TRIKKAKARA MUNICIPALITY AND ORS.
|
August 20, 2015 |
PARAMESWARAN PILLAI SUKUMARA PILLAI AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 10, 2015 |
PARAYATHODI KUNHALI @ KUNHALIKUTTY Vs. PARAYATHODI KUNHAYISHA AND OTHERS
|
December 10, 2015 |
PARAYIL BALAN NAIR Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2015 |
PAREED MUSALIYAR Vs. STATE OF KERALA AND ORS.
|
October 16, 2015 |
PAREED PILLAI Vs. ORIENTAL INSURANCE CO. LTD.
|
December 23, 2015 |
PARKSON ESTATE & INDUSTRIES AND ORS. Vs. TRINITY TRADING AND ORS.
|
November 23, 2015 |
PARUKUTTY AND ORS. Vs. K.P. JOSEPH AND ORS.
|
June 12, 2015 |
PARUKUTTYAMMA AND ORS. Vs. GEORGEKUTTY K.V. AND ORS.
|
March 25, 2015 |
PARUTHIKKATTUPARAMBIL AYISHA Vs. PERMBRA ABDUL NASSAR AND ORS.
|
June 30, 2015 |
PASUPALAN NAIR Vs. STATE OF KERALA
|
October 14, 2015 |
PATEL R.P. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, KOTTAYAM
|
September 3, 2015 |
PATHUMMA Vs. STATE OF KERALA
|
March 11, 2015 |
PATHUMMA AND ORS. Vs. MUHAMMED
|
January 20, 2015 |
PATTAMTHODI VASUDEVAN Vs. SPECIAL TAHSILDAR(LA); DISTRIC COLLECTOR; DIRECTOR OF COLEGIATE EDUCATION
|
November 9, 2015 |
PAUL CHACKO AND ORS. Vs. THE MANAGING COMMITTEE OF THE KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK AND ORS.
|
July 16, 2015 |
PAUL JOSEPH Vs. K.G. VINCENT AND ORS.
|
June 26, 2015 |
PAUL RAJAN MAMPILLY Vs. VEENA THERESA PAUL
|
April 10, 2015 |
PAUL SKARIA Vs. STATE OF KERALA AND ORS.
|
June 22, 2015 |
PAULSON Vs. MANIKANDAN; STATE OF KERALA
|
December 9, 2015 |
PAZHUVIL SERVICE CO-OPERATIVE BANK LIMITED & ORS Vs. GIRIJA DEVI
|
December 14, 2015 |
PEEVES ENTERPRISES AND ORS. Vs. MUHAMMED ASHRAF
|
March 20, 2015 |
PERAMBRA AREA ESTATE LABOUR UNION AND ORS. Vs. DIRECTOR, INDIAN INSTITUTE OF SPICES RESEARCH (I.C.A.R.) AND ORS.
|
April 10, 2015 |
PERINGOME SERVICE CO-OPERATIVE BANK LTD. Vs. STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
|
September 16, 2015 |
PERUMANNA SERVICE CO-OPERATIVE BANK LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 13, 2015 |
PERUR SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
|
January 7, 2015 |
PERUVALLUR SIDHIKKABAD NUSRATHUL ISLAM SANGHAM, MALAPPURAM AND ORS. Vs. KAMMUKKUTTY HAJI AND ORS.
|
October 29, 2015 |
PLAMOODU SHUDHAJALA VITHARANA SAMITHI Vs. SUB INSPECTOR OF POLICE EAST POLICE STATION, KOTTAYAM - 686 002 ; PANACHIKAD GRAMA PANCHAYAT AND ORS
|
September 14, 2015 |
PLANET HOME AND VILLAS (P) LTD Vs. STATE OF KERALA
|
February 11, 2015 |
POCKER ULLATTIL Vs. STATE OF KERALA
|
September 16, 2015 |
PODDAR PLANTATIONS LIMITED Vs. THEKKEMARIVEETTIL GOVINDANKUTTY NAIR AND ORS.
|
February 23, 2015 |
PODIPENNU AND ORS. Vs. STATE OF KERALA
|
April 1, 2015 |
POKKER Vs. P.K. ABDURAHIMAN AND ORS.
|
October 28, 2015 |
POLI K. AYYAMPALLY AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
POLY K AYYAMPALLY & ANR Vs. A PRADEEP KUMAR & ORS
|
March 3, 2015 |
POLY K. AYYAMPALLY AND ORS. Vs. A. PRADEEP KUMAR AND ORS.
|
April 3, 2015 |
PONNAMPARAMBATH ANAND KUMAR Vs. CHEMMALAPPURATH DEVADASAN AND ORS.
|
January 6, 2015 |
PONNAPPAN Vs. PARUKUTTY AND ORS.
|
February 11, 2015 |
PONNICHI MARIYAM Vs. THE DISTRICT COLLECTOR, KANNUR AND ORS.
|
August 7, 2015 |
POOMA CONVENTION CENTRE (P.) LTD. Vs. DISTRICT REGISTRAR (GENERAL) AND ORS.
|
February 25, 2015 |
POONADATHIL SRINIVASAN Vs. PARAKKAL JOSHI
|
December 4, 2015 |
POORNIMA H. Vs. THE STATE OF KERALA AND ORS.
|
May 21, 2015 |
POULOSE Vs. KAPPUR GRAMA PANCHAYAT
|
March 4, 2015 |
PRABHAKARAN Vs. STATE OF KERALA AND OTHERS
|
December 3, 2015 |
PRABHAKARAN, S/O. POONUR NARAYANA PILLAI, POONUR HOUSE, EDAKKARA AMSOM DESOM, EDAKKARA. P.O., NILAMBUR TALUK, MALAPPURAM Vs. ELIYAPPADAM SIVARAJAN AND OTHERS
|
December 18, 2015 |
PRABHULLAKUMAR S. Vs. STATE OF KERALA AND ORS.
|
June 10, 2015 |
PRADEEP Vs. SHEEBA
|
September 6, 2015 |
PRADEEP Vs. SHEEBA
|
June 9, 2015 |
PRADEEP Vs. STATE OF KERALA
|
December 2, 2015 |
PRADEEP Vs. STEPHEN AND ORS.
|
November 3, 2015 |
PRADEEP BABU Vs. THE VICE CHANCELLOR/PRO-VICE CHANCELLOR-IN-CHARGE OF VICE CHANCELLOR, SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND ORS.
|
October 27, 2015 |
PRADEEP P.M. Vs. STATE OF KERALA AND ORS.
|
March 25, 2015 |
PRADEEP U.R. AND ORS Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
February 27, 2015 |
PRADEEPKUMAR P.P. Vs. EXCISE COMMISSIONER AND ORS.
|
February 10, 2015 |
PRADIP SOMASUNDARAN Vs. INSTITUTE OF HUMAN RESOURCE DEVELOPMENT AND OTHERS
|
October 16, 2015 |
PRAKASAN AND OTHERS Vs. STATE OF KERALA
|
December 16, 2015 |
PRAKASH Vs. STATE OF KERALA AND ORS.
|
June 29, 2015 |
PRAKASH KARUNAKARAN NAIR S/O KARUNAKARAN NAIR Vs. MHIOA MYSTIC HEIGHT OWNERS ASSOCIATION AND ORS
|
July 2, 2015 |
PRAKASH PLANTATIONS PVT. LTD. AND ORS. Vs. STATE OF KERALA AND ORS.
|
May 27, 2015 |
PRAKASH Y. Vs. DHANYA RAJAN AND ORS.
|
November 12, 2015 |
PRAMEELA Vs. GOVINDAN NAIR
|
February 13, 2015 |
PRAMESH RAJAGOPAL Vs. JAYAKUMAR D. AND ORS.
|
March 4, 2015 |
PRAMOD Vs. THE DISTRICT COLLECTOR, PALAKKAD AND ORS.
|
February 18, 2015 |
PRAMOD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
November 20, 2015 |
PRAMOD Vs. NARAYANA PILLAI AND OTHERS
|
September 15, 2015 |
PRAMOD KUMAR Vs. SAJIMOL
|
March 19, 2015 |
PRASAD V.M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 26, 2015 |
PRASANNA KUMARI. E.S. Vs. THE REGISTRAR, KANNUR UNIVERSITY AND ORS.
|
June 8, 2015 |
PRASANNAKUMAR Vs. STATE OF KERALA
|
December 3, 2015 |
PRASANNAN S/O RAGHAVA PANICKAR MUNDAPPALLIKIZHAKKATHIL Vs. STATE OF KERALA
|
October 28, 2015 |
PRASANTH V.K. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS, FOR ADMISSION TO POST GRADUATE MEDICAL COURSES, 2015 AND ORS.
|
June 5, 2015 |
PRASANTHI CASHEW COMPANY Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
April 6, 2015 |
PRASHANTH SATHYAVAN Vs. SINDHU GEORGE AND ORS.
|
June 1, 2015 |
PRASHOB V.V. Vs. STATE OF KERALA AND ORS.
|
June 3, 2015 |
PRAVEEN Vs. A. CHINNASAMY AND ORS.
|
February 2, 2015 |
PRAVEEN S. KURUP Vs. THE CHAIRMAN-CUM-MANAGING DIRECTOR BHARAT SANCHAR NIGAM LTD. AND ORS.
|
August 11, 2015 |
PREETHAKUMARI K.V. Vs. STATE OF KERALA AND ORS.
|
February 16, 2015 |
PREMALATHA Vs. KAMALAKSHY AND ORS.
|
August 20, 2015 |
PREMAN Vs. GOPI
|
July 2, 2015 |
PREMAN Vs. SHEEJA AND ORS.
|
March 10, 2015 |
PRETHISH KOVOOR Vs. SECRETARY TO GOVERNMENT OF KERALA; DIRECTOR OF INDUSTRIES & COMMERCE; GENERAL MANAGER
|
November 18, 2015 |
PRINCIPAL, KANNUR DENTAL COLLEGE Vs. ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
|
July 16, 2015 |
PRINCIPAL, NOORUL ISLAM COLLEGE OF DENTAL SCIENCE Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
|
January 6, 2015 |
PRIYA Vs. THE STATE OF KERALA
|
June 17, 2015 |
PRIYA S Vs. D RADHAKRISHNAN; D RETNAKUMAR; BHARAT PETROLEUM CORPORATION LTD AND OTHERS
|
August 5, 2015 |
PROJECT ENGINEER, KERALA ROAD FUND BOARD Vs. THANKAPPAN AND ORS.
|
October 16, 2015 |
PTS HITECH PROJECTS INDIA (P) LIMITED Vs. STATEOF KERALA; SUPERINTENDING ENGINEER
|
August 13, 2015 |
PULARI PLANTATIONS PRIVATE LIMITED Vs. SPICES BOARD AND ORS.
|
August 3, 2015 |
PULLIKUNNIL YOUSUFF Vs. ALAYAN ABDUL RASHEED AND ORS.
|
March 17, 2015 |
PUNATHILTHAZHAM PUTHANVALLIVAYAL SAMRAKSHANA SAMITHI Vs. DISTRICT COLLECTOR
|
January 7, 2015 |
PUNJAB NATIONAL BANK Vs. THE LABOUR COURT AND ORS.
|
April 10, 2015 |
PURAKKAD GRAMA PANCHAYATH Vs. S. RAMESAN AND ORS.
|
January 14, 2015 |
PURUSHOTHAMAN Vs. STATE OF KERALA
|
December 21, 2015 |
PURUSHOTHAMAN @ RAJAN AND OTHERS Vs. STATE OF KERALA
|
December 15, 2015 |
PURUSHOTHAMAN PILLAI Vs. STATE OF KERALA
|
November 2, 2015 |
PURUSHU M.P. AND ORS. Vs. REGIONAL TRANSPORT OFFICER, VATAKARA AND ORS.
|
March 12, 2015 |
PUSHPA LATHA AND ORS. Vs. S. SYAM AND ORS.
|
January 27, 2015 |
PUSHPALATHA Vs. STATE OF KERALA
|
July 29, 2015 |
PUSHPAM Vs. STATE OF KERALA
|
August 21, 2015 |
PUSHPANGATHAN Vs. STATE OF KERALA AND ORS.
|
February 18, 2015 |
PUSHPARAJ M.S. Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
September 16, 2015 |
PUTHAN PURAKKAL JOSEPH Vs. THE SUB COLLECTOR, REVENUE DIVISIONAL OFFICE AND ORS.
|
June 30, 2015 |
PUTHANPURAKKAL MOIDU Vs. STATE AND ORS.
|
July 1, 2015 |
PUTHIYA PURAYIL RAMAKRISHNAN Vs. PULLANI PRABHAKARAN
|
October 12, 2015 |
PUTHIYA VANIYAN VEETTIL KAMALAKSHI Vs. MEETHALEPURAYIL IBRAHIMKUTTY
|
June 11, 2015 |
PUTHUKKODI ABOOBACKER AND ORS. Vs. SUB-INSPECTOR OF POLICE, VALANCHERY AND ORS.
|
October 14, 2015 |
PYARILAL Vs. STATE OF KERALA
|
February 10, 2015 |
QUILON RETREADING PRIVATE LTD Vs. CHACKO ANTONY
|
January 8, 2015 |
R ANIL KUMAR Vs. SREELATHA S
|
November 20, 2015 |
R P PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 9, 2015 |
R. BALAKRISHNA PILLA Vs. STATE OF KERALA AND ORS.
|
September 10, 2015 |
R. BALAN Vs. STATE OF KERALA AND ORS.
|
July 24, 2015 |
R. BINDU AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 20, 2015 |
R. CHANDRAMOHAN NAIR AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
February 26, 2015 |
R. GEETHA DEVI Vs. SOMALAL T.M. AND ORS.
|
June 18, 2015 |
R. HAREENDRA BABU Vs. K.R. VASANTHAKUMAR AND ORS.
|
April 1, 2015 |
R. NITYA Vs. DHANLAXMI BANK LIMITED AND ORS.
|
July 1, 2015 |
R. RAJAMANI Vs. THE DIRECTOR, INDIAN CARDAMOM RESEARCH INSTITUTE
|
January 8, 2015 |
R. RAJESH Vs. STATE OF KERALA AND ORS.
|
July 29, 2015 |
R. RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
October 6, 2015 |
R. RITA BELLA Vs. STATE OF KERALA AND ORS.
|
February 9, 2015 |
R. SIVARAJAN CHETTIAR Vs. THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD AND ORS.
|
January 30, 2015 |
R. VINAYAKUMAR Vs. A.A. RAOUF AND ORS.
|
March 24, 2015 |
R.K. SUNIL KUMAR Vs. KANNUR UNIVERSITY, MANGATTUPARAMBA AND ORS.
|
November 19, 2015 |
R.N.K. SANKAR Vs. THE DIRECTOR, DIRECTORATE OF MEDICAL EDUCATION AND ORS.
|
March 12, 2015 |
R.N.K. SANKAR AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 8, 2015 |
R.P. REENA Vs. THE UNIVERSITY OF KERALA AND ORS.
|
March 12, 2015 |
R.V. DEVASSIA AND ORS. Vs. THE SUB REGISTRAR, PEERUMEDU P.O. AND ORS.
|
February 13, 2015 |
R.V. GIRESH KUMAR Vs. HIGH COURT OF KERALA AND ORS.
|
September 3, 2015 |
R.V. JOSE Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
|
September 11, 2015 |
R.V. SANAL KUMAR Vs. N. GANGADHARAN NADAR AND ORS.
|
June 5, 2015 |
R.VIJAYA KUMARAN PILLAI Vs. STATE OF KERALA
|
October 19, 2015 |
RABEEHA Vs. MINISTRY OF EXTERNAL AFFAIRS AND ORS.
|
June 9, 2015 |
RABIYA AND ORS. Vs. VELIKKATHUPARAMBIL SALIM AND ORS.
|
July 21, 2015 |
RADHA Vs. DEPUTY TAHSILDAR (RR), MUKUNDAPURAM AND ORS.
|
January 5, 2015 |
RADHA K.A. Vs. THE KASARAGOD DISTRICT CO-OPERATIVE BANK LTD. AND ORS.
|
October 9, 2015 |
RADHA N. MENON Vs. NEESA LEISURE LTD. AND ORS.
|
June 5, 2015 |
RADHAKRISHNA KURUP Vs. D. MADHUKUMAR AND ORS.
|
March 24, 2015 |
RADHAKRISHNA KURUP MANATHARAYIL VEEDU Vs. STATE OF KERALA
|
October 26, 2015 |
RADHAKRISHNAN Vs. STATE OF KERALA
|
August 6, 2015 |
RADHAKRISHNAN Vs. STATE OF KERALA
|
December 9, 2015 |
RADHAKRISHNAN Vs. STATE OF KERALA AND ORS.
|
July 30, 2015 |
RADHAKRISHNAN Vs. STATE OF KERALA AND ORS.
|
March 31, 2015 |
RADHAKRISHNAN Vs. ANILKUMAR
|
November 27, 2015 |
RADHAKRISHNAN K.N. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
October 26, 2015 |
RADHAKRISHNAN NAIR AND OTHERS Vs. STATE OF KERALA
|
October 9, 2015 |
RADHAKRISHNAN PAVOOR Vs. STATE OF KERALA AND ORS.
|
May 26, 2015 |
RADHAMANI AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 6, 2015 |
RADHAMONY AMMA AND ORS. Vs. THE MANAGING DIRECTOR, KSRTC AND ORS.
|
February 6, 2015 |
RADHIKA B. Vs. STATE OF KERALA AND ORS.
|
March 9, 2015 |
RAFEEQ Vs. SUMMAYYA
|
July 8, 2015 |
RAFEEQ Vs. SUMMAYYA
|
August 7, 2015 |
RAFY Vs. STATE OF KERALA
|
December 21, 2015 |
RAGHAVAN Vs. STATE OF KERALA
|
November 3, 2015 |
RAGHAVAN Vs. S.R. SUMATH BABU
|
September 30, 2015 |
RAGHUNATH Vs. SEBY JOSEPH AND ORS.
|
January 29, 2015 |
RAHIMA; T VELAYUDHAN Vs. STATE OF KERALA
|
January 8, 2015 |
RAHUL Vs. STATE OF KERALA
|
December 1, 2015 |
RAHUL VINCENT RAJAN Vs. UNIVERSITY OF KERALA AND ORS.
|
March 18, 2015 |
RAJ Vs. V. SUNIL AND ORS.
|
October 29, 2015 |
RAJAN Vs. STATE OF KERALA
|
December 8, 2015 |
RAJAN Vs. STATE OF KERALA
|
December 22, 2015 |
RAJAN Vs. STATE OF KERALA
|
June 11, 2015 |
RAJAN Vs. STATE OF KERALA
|
February 25, 2015 |
RAJAN AND ORS. Vs. STATE OF KERALA
|
February 9, 2015 |
RAJAN BEEDI COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 3, 2015 |
RAJEESH Vs. STATE OF KERALA AND ORS.
|
November 27, 2015 |
RAJEEV Vs. STATE OF KERALA
|
December 3, 2015 |
RAJEEV Vs. THE STATE OF KERALA
|
May 22, 2015 |
RAJEEV MENON Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
December 18, 2015 |
RAJEEVAN P. Vs. THE STATE OF KERALA AND ORS.
|
March 3, 2015 |
RAJENDRA PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.
|
July 6, 2015 |
RAJENDRAN Vs. STATE OF KERALA
|
January 23, 2015 |
RAJENDRAN Vs. STATE OF KERALA
|
September 29, 2015 |
RAJENDRAN @ THAMPURAN Vs. STATE OF KERALA
|
November 4, 2015 |
RAJENDRAN M Vs. MATTANCHERRY MAHAJANIK CO-OPERATIVE
URBAN BANK LTD; BOARD OF DIRECTORS; CO-OPERATIVE SERVICE EXAMINATION BOARD; JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; STATE OF KERALA
|
October 26, 2015 |
RAJENDRAN M.M. Vs. SECRETARY, NAYARAMBALAM SC/ST SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
March 9, 2015 |
RAJENDRAN NAIR Vs. STATE OF KERALA
|
September 28, 2015 |
RAJENDRAN PILLAI Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD , KOLLAM
|
October 5, 2015 |
RAJENDRANATH Vs. STATE OF KERALA
|
November 21, 2015 |
RAJENDRANATH V Vs. STATE OF KERALA AND OTHERS
|
November 3, 2015 |
RAJENDRANATH V. Vs. STATE OF KERALA AND ORS.
|
December 21, 2015 |
RAJESH Vs. STATE OF KERALA
|
October 14, 2015 |
RAJESH Vs. STATE OF KERALA
|
February 6, 2015 |
RAJESH A.S. Vs. KERALA WATER AUTHORITY AND ORS.
|
May 20, 2015 |
RAJESH AND ORS. Vs. STATE OF KERALA
|
August 3, 2015 |
RAJESH K. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
|
January 8, 2015 |
RAJESH K. Vs. SUB INSPECTOR OF POLICE, PALAKKAD AND ORS.
|
July 28, 2015 |
RAJESH K.C. Vs. T.K. SANTHAKUMAR AND ORS.
|
February 11, 2015 |
RAJESH M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 9, 2015 |
RAJESH MARTIS Vs. M. MOHAMMED AND ORS.
|
June 3, 2015 |
RAJESH R. KARTHA Vs. K.A. ISMAIL
|
August 5, 2015 |
RAJESH RAJAN Vs. CHIEF REGISTRAR GENERAL OF MARRIAGES (COMMON) AND ORS.
|
August 3, 2015 |
RAJESH RAJAN Vs. CHIEF REGISTRAR GENERAL OF MARRIAGES (COMMON)
|
June 8, 2015 |
RAJIV JAYARAJ Vs. HIGH COURT OF KERALA AND ORS.
|
August 4, 2015 |
RAJKUMAR NAIR Vs. V. V. JAYA
|
December 2, 2015 |
RAJU CHANDRAN AND ORS. Vs. LATHA SUNDARESWARAN
|
September 22, 2015 |
RAJU E.P. AND ORS. Vs. THE SENIOR GEOLOGIST, MINING & GEOLOGY DEPARTMENT AND ORS.
|
August 5, 2015 |
RAJU MATHEW AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 25, 2015 |
RAJU PAUL Vs. STATE OF KERALA
|
November 11, 2015 |
RAJU S.B. Vs. UNION OF INDIA
|
April 10, 2015 |
RAJU STEPHEN D SOUZA Vs. ABDUL RAHMAN AND ORS.
|
June 17, 2015 |
RAKESH AND ORS. Vs. THE ASSISTANT SUB INSPECTOR, CHERUTHURUTHY POLICE STATION
|
April 8, 2015 |
RAMA NAIK AND ORS. Vs. COMMISSIONER, LAND REVENUE AND ORS.
|
May 29, 2015 |
RAMACHADNRAN Vs. THE STATION HOUSE OFFICER, KUMBLA POLICE STATION AND ORS.
|
March 4, 2015 |
RAMACHANDRAN Vs. STATE OF KERALA
|
March 2, 2015 |
RAMACHANDRAN K. Vs. KASARGOD PRINTING & PUBLISHING CO-OP. SOCIETY LTD. AND ORS.
|
August 6, 2015 |
RAMACHANDRAN KRISHNA VARMA Vs. STATE OF KERALA
|
January 5, 2015 |
RAMADAS KARINGULANGARA VEEDU, KINAVALLUR Vs. STATE OF KERALA
|
October 1, 2015 |
RAMAKRISHNA SUBRAHMANYA KOCHI Vs. VAZHIKKE VEETTIL DAYANANADAN
|
October 14, 2015 |
RAMAKRISHNAN Vs. MATHEW
|
November 23, 2015 |
RAMAKRISHNAN Vs. STATE OF KERALA
|
October 26, 2015 |
RAMAKRISHNAN Vs. STATE OF KERALA
|
January 21, 2015 |
RAMAKRISHNAN T.N. AND ORS. Vs. NATIONAL TEXTILES CORP. LTD. AND ORS.
|
October 19, 2015 |
RAMAN Vs. THE STATE OF KERALA
|
January 23, 2015 |
RAMAN Vs. STATE OF KERALA
|
August 31, 2015 |
RAMAN Vs. COCHIN DEVASWOM BOARD
|
May 20, 2015 |
RAMANKUTTY Vs. PAREED PILLAI
|
December 23, 2015 |
RAMESAN AND ORS. Vs. STATE OF KERALA
|
June 4, 2015 |
RAMESH AND ORS. Vs. STATE
|
February 11, 2015 |
RAMESH KUMAR Vs. SHAHIDA BEEVI; STATE OF KERALA
|
December 9, 2015 |
RAMESH P.A. Vs. STATE OF KERALA AND ORS.
|
March 10, 2015 |
RAMKUMAR V.S. Vs. STATE OF KERALA
|
February 12, 2015 |
RAMUNNI MENON AND ORS. Vs. THANKAN AND ORS.
|
March 4, 2015 |
RANDEEP D Vs. DISTRICT COLLECTOR; DEPUTY TAHSILDAR (REVENUE RECOVERY)
TALUK OFFICE; VILLAGE OFFICER; STATE BANK OF TRAVANCORE
|
September 17, 2015 |
RANI Vs. STATE OF KERALA
|
December 22, 2015 |
RANI C.K. Vs. STATE OF KERALA AND ORS.
|
December 2, 2015 |
RANI PAUL Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
January 21, 2015 |
RANJITH R. Vs. THE INSTITUTE OF HUMAN RESOURCES DEVELOPMENT (I.H.R.D) AND ORS.
|
March 18, 2015 |
RAPPAYI Vs. STATE OF KERALA AND ORS.
|
January 19, 2015 |
RARAMKANDATH USMANKOYA Vs. RARAMKANDATH ABOOBACKER
|
June 18, 2015 |
RASHEED Vs. FOOD INSPECTOR
|
November 17, 2015 |
RASHEED AND ORS. Vs. STATE OF KERALA
|
August 17, 2015 |
RASHEED M. AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 21, 2015 |
RASHEEDA AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
February 6, 2015 |
RATHANJITH V.V. Vs. UNIVERSITY OF CALICUT AND ORS.
|
January 21, 2015 |
RATHEESH Vs. STATE OF KERALA
|
August 3, 2015 |
RATHEESH BABU P.V. Vs. NATIONAL INSURANCE CO. LTD.
|
May 27, 2015 |
RATHEESH KUMAR AND ORS. Vs. RUDOLF VOLFGANG HAINS
|
February 4, 2015 |
RATHEESH KUMAR S.V. Vs. STATE OF KERALA AND ORS.
|
June 8, 2015 |
RAVEENDRAN Vs. STATE OF KERALA
|
March 2, 2015 |
RAVEENDRAN Vs. STATE OF KERALA AND OTHERS
|
December 3, 2015 |
RAVEENDRAN Vs. STATE OF KERALA
|
November 2, 2015 |
RAVEENDRAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 6, 2015 |
RAVEENDRAN M Vs. M A ASHRAF
|
June 10, 2015 |
RAVEENDRAN NAIR Vs. STATE OF KERALA
|
January 15, 2015 |
RAVEENDRAN PILLAI AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD AND ORS.
|
February 20, 2015 |
RAVI Vs. STATE OF KERALA
|
December 2, 2015 |
RAVI.P.P. Vs. STATE OF KERALA
|
December 4, 2015 |
RAVINDRAN Vs. K.K. PANKAJAKSHAN AND ORS.
|
March 4, 2015 |
REDLANDS ASHLYN MOTORS PLC Vs. MANAGING DIRECTOR, KERALA AGRO INDUSTRIES CORPORATION LTD AND OTHERS
|
September 16, 2015 |
REEGAN JAYAKUMAR Vs. SHAMI SHAHUL
|
March 3, 2015 |
REENA AND ORS. Vs. BINU JOHN E. AND ORS.
|
February 11, 2015 |
REGHUNATHAN Vs. STATE OF KERALA
|
August 31, 2015 |
REGIONAL DIRECTOR, E S I CORPN , THRISSUR Vs. C P LEELA
|
February 18, 2015 |
REGIONAL DIRECTOR, ESI CORPORATION Vs. P.V. PONNAN
|
July 9, 2015 |
REGIONAL MANAGER, BANK OF BARODA REGIONAL OFFICE AND ORS. Vs. K. SOBHA
|
December 8, 2015 |
REGIONAL PROVIDENT FUND ORGANISATION Vs. JAYASREE V
|
January 5, 2015 |
REGISTRAR, HIGH COURT OF KERALA ERNAKULAM AND ORS. Vs. C.P. MALLAN
|
October 29, 2015 |
REJEESH RAJAN Vs. PRIYANKA REJEESH
|
June 22, 2015 |
REJI Vs. STATE OF KERALA
|
November 25, 2015 |
REJI P. ALEX Vs. S. JALAJAMANI AND ORS.
|
May 28, 2015 |
REJI PHILIP AND ORS. Vs. YATHEENDRADAS AND ORS.
|
June 17, 2015 |
REJIKUMAR AND ORS. Vs. U.G.C. AND ORS.
|
May 25, 2015 |
REJU Vs. STATE OF KERALA
|
August 21, 2015 |
RELIANT MARKETING AND SERVICES P. LTD. Vs. REGISTRAR OF COMPANIES AND ORS.
|
August 7, 2015 |
REMADEVI Vs. STATE OF KERALA
|
December 1, 2015 |
REMYA RAJU Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
May 20, 2015 |
RENJITH Vs. STATE OF KERALA AND ORS.
|
August 17, 2015 |
RENJITH Vs. STATE ELECTION COMMISSIONER
|
December 17, 2015 |
RENJITH Vs. SUNIL KUMAR T. AND ORS.
|
March 27, 2015 |
RENJITH Vs. SUB INSPECTOR OF POLICE AND ORS.
|
August 21, 2015 |
RENJITH MAMBARATH Vs. STATE OF KERALA AND ORS.
|
November 6, 2015 |
RENTI JOSE AND ORS. Vs. STATE OF KERALA
|
June 18, 2015 |
RENUKA SADANANDAN AND OTHERS Vs. JANAKI AMMA AND OTHERS
|
October 15, 2015 |
RENY VARGHESE Vs. ROSHAN GEORGE
|
September 4, 2015 |
RERMAL PADMANABHAN Vs. TRIBUNAL FOR LOCAL SELF GOVT. INSTITUTIONS AND ORS.
|
May 21, 2015 |
RESEARCH DIRECTOR, CENTERAL COFFEE RESEARCH INSTITUTE Vs. LABOUR COURT, KANNUR AND ORS.
|
November 6, 2015 |
RESHMA K. Vs. CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION (CAPE) AND ORS.
|
January 27, 2015 |
RESHMI R PILLAI W/O MANOJ Vs. STATE OF KERALA
|
September 11, 2015 |
RESMI S. RAJAN Vs. INDIAN BANK AND ORS.
|
April 10, 2015 |
RETNAKARAN Vs. STATE OF KERALA AND ORS.
|
October 30, 2015 |
RETNAMMA Vs. STATE OF KERALA
|
December 8, 2015 |
REUNION ENGINEERING COMPANY PVT. LTD. Vs. KALAMASSERY MUNICIPALITY
|
October 16, 2015 |
REV.FR. JOSE ABRAHAM AND ORS. Vs. ST. GEORGE SYRIAN ORTHODOX CHURCH AND ORS.
|
March 6, 2015 |
REVENUE DIVISIONAL OFFICER Vs. MANAGING DIRECTOR,MALANKARA RUBBER AND PRODUCE COMPANY LTD ; MAHATMA GANDHI UNIVERSITY
|
August 6, 2015 |
RIJESH Vs. CENTRAL BUREAU OF INVESTIGATION, THIRUVANANTHAPURAM
|
October 12, 2015 |
RIZWAN RANA Vs. STATE OF KERALA
|
November 3, 2015 |
ROBIN BABU Vs. KUNJAPPAN AND ORS.
|
July 1, 2015 |
ROBIN CHAKALAKAL GEORGE AND ORS. Vs. THE DIRECTOR GENERAL OF SHIPPING AND ORS.
|
July 31, 2015 |
ROHINI PRASAD AND ORS. Vs. UNION OF INDIA AND ORS.
|
May 20, 2015 |
ROLEX ARABIAN COURIER SERVICE Vs. C.C., THIRUVANANTHAPURAM
|
June 8, 2015 |
ROSAMMA Vs. GEORGE JOSEPH
|
January 12, 2015 |
ROSHID Vs. THE STATE OF KERALA AND ORS.
|
June 23, 2015 |
ROSY ARAKKAL Vs. STATE OF KERALA AND ORS.
|
June 16, 2015 |
ROY Vs. AYAVANA GRAMA PANCHAYAT
|
February 19, 2015 |
ROY ALIAS PALLAN ROY Vs. STATE OF KERALA
|
December 15, 2015 |
ROY GEORGE AND ORS. Vs. SREE VIDHYADHIRAJA CHARITABLE MEDICAL TRUST AND ORS.
|
February 4, 2015 |
ROY ROBERT Vs. RETURNING OFFICER; COL (RETD) P PADMANABHAN
|
February 23, 2015 |
ROYAL PLUZ COURIER AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 27, 2015 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. SACHIN R. NAIR AND ORS.
|
October 29, 2015 |
RPS GLOBAL COURIER SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
|
June 1, 2015 |
RUBBER BOARD Vs. MANJU SUSAN JOHN
|
September 15, 2015 |
RUBY VARGHESE Vs. THE STATE OF KERALA AND ORS.
|
July 20, 2015 |
RUCHI INFRASTRUCTURE LIMITED Vs. UNION OF INDIA AND ORS.
|
October 1, 2015 |
S KALAN; K RADHA; A K GEETHA; K V JANARDHANAN; K CHANDRAN; A K DAMODARAN AND ORS Vs. STATE OF KERALA
|
November 17, 2015 |
S R P NAMPI REDDIAR; GOPALAKRISHNAN; INDIRAAMMAL N ; SURESH N ; LAKSHMI V ; USHA; SELVI Vs. AMBILIMOL, PUTHUPARAMBIL
|
January 27, 2015 |
S SANKARARAMAN Vs. REPRESENTED KERALA; EXECUTIVE R RATHEESH; VICE PROF A JAYAKRISHNAN
|
October 14, 2015 |
S. AJI AND ORS. Vs. NAZARUDEEN A. AND ORS.
|
February 26, 2015 |
S. BABY Vs. MANAGING DIRECTOR, KSRTC AND ORS.
|
May 26, 2015 |
S. GOPAKUMAR Vs. THE STATE OF KERALA AND ORS.
|
November 6, 2015 |
S. GOPALAKRISHNAN SHENOY Vs. STATE OF KERALA AND ORS.
|
February 9, 2015 |
S. MUHAMMED ISMAIL Vs. STATE OF KERALA AND ORS.
|
March 25, 2015 |
S. MUHAMMED ISMAIL Vs. PERUVEMBA SERVICE CO-OPERATIVE BANK LTD
|
October 26, 2015 |
S. NAJEEB RAWTHER Vs. SPECIAL TAHSILDAR L.A. (NH), CIVIL STATION AND ORS.
|
February 10, 2015 |
S. SAJEEV Vs. KERALA STATE ELECTRICITY BOARD
|
January 5, 2015 |
S. SATHYAN AND ORS. Vs. STATE OF KERALA
|
September 30, 2015 |
S. SOORYADAS Vs. STATE OF KERALA AND ORS.
|
February 13, 2015 |
S. THIRUMALAISWAMY Vs. THE MANAGER, CHEMBRA ESTATE AND ORS.
|
January 28, 2015 |
S. VIJAYALAKSHMI Vs. K.C. ISMAILUTTY AND ORS.
|
January 28, 2015 |
S.D. JEYAPRASAD Vs. GOVERNMENT OF KERALA AND ORS.
|
April 8, 2015 |
S.F. DYES Vs. THE AGRL. INCOME TAX AND COMMERCIAL TAX OFFICER AND ORS.
|
March 19, 2015 |
S.G. VAISAKHAN AND ORS. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
October 28, 2015 |
S.K. JAIN Vs. SUDARSAN CHITS (INDIA) LTD. (IN LIQUIDATION)
|
November 21, 2015 |
S.K. LANE KAVUNGAL PARAMBA RESIDENTS ASSOCIATION Vs. STATE OF KERALA
|
November 2, 2015 |
S.K. PANDIT AND ORS. Vs. SREEKRISHNA SWAMY DEVASWOM AND ORS.
|
June 29, 2015 |
S.K.G. GRANITES AND QUARRIES PVT. LTD. Vs. THE HEAD, INDIAN RARE EARTHS LIMITED AND ORS.
|
January 30, 2015 |
S.N. SOBHA Vs. STATE OF KERALA AND ORS.
|
July 20, 2015 |
S.N. SPICES Vs. THE COMMERCIAL TAX OFFICER-II AND ORS.
|
September 1, 2015 |
S.S.R. JAYASEKAR Vs. RAMESHKUMAR AND ORS.
|
July 3, 2015 |
S.SHAJI Vs. S.RAVEENDRAN
|
February 27, 2015 |
S.V. SURESH KUMAR Vs. STATE OF KERALA AND ORS.
|
December 3, 2015 |
S.V.SURESH KUMAR Vs. STATE OF KERALA
|
December 3, 2015 |
SABARI MILLENIUM IMPEX PVT. LTD. Vs. CESTAT, BANGALORE
|
February 23, 2015 |
SABARINATH Vs. THE STATE OF KERALA
|
December 18, 2015 |
SABEENA Vs. KAHARUDEEN
|
October 29, 2015 |
SABIN GEORGE AND ORS. Vs. KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY AND ORS.
|
October 12, 2015 |
SABU AND ORS. Vs. THE EXCISE COMMISSIONER AND ORS.
|
February 5, 2015 |
SABU C S Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND OTHERS
|
November 3, 2015 |
SABU JOSEPH A.J. Vs. STATE OF KERALA AND ORS.
|
February 25, 2015 |
SABU MAMMAN Vs. THE SECRETARY, KUMBALAM GRAMA PANCHAYATH AND ORS.
|
November 19, 2015 |
SABU P. THOMAS AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 4, 2015 |
SABU RAJAN AND ORS. Vs. JAKKAN AND ORS.
|
October 6, 2015 |
SABUKHAN S. Vs. MAMMEN ABRAHAM AND ORS.
|
October 19, 2015 |
SABUMON M.C. Vs. THE MANAGING DIRECTOR, MANGALAM PUBLICATIONS INDIA (P) LTD. AND ORS.
|
March 4, 2015 |
SABY CHACKO AND ORS. Vs. THE MANJALLOOR GRAMA PANCHAYATH AND ORS.
|
May 20, 2015 |
SADANANDAN Vs. STATE OF KERALA
|
October 1, 2015 |
SADANANDAN Vs. GEORGE AND ORS.
|
May 27, 2015 |
SADASIVAN Vs. V RADHA AND OTHERS
|
December 1, 2015 |
SADASIVAN ASARI Vs. STATE OF KERALA
|
December 2, 2015 |
SADEER GRANITES Vs. KAVILUMPARA GRAMA PANCHAYAT AND ORS.
|
March 27, 2015 |
SADIQUE BASHA Vs. THE SUB INSPECTOR OF POLICE, CHALISSERY POLICE STATION AND ORS.
|
January 19, 2015 |
SAFIA Vs. STATE OF KERALA AND ORS.
|
March 30, 2015 |
SAGI T.M. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
July 2, 2015 |
SAIDALAVI Vs. THE STATE OF KERALA
|
February 26, 2015 |
SAIFUDEEN K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 10, 2015 |
SAIFUDHEEN AND ORS. Vs. N.S. PILLAI AND ORS.
|
June 8, 2015 |
SAIKUMAR N. Vs. REGISTRAR OF COIR CO-OPERATIVE SOCIETIES AND ORS.
|
October 1, 2015 |
SAIMON S/O. JOSEPH Vs. STATE OF KERALA
|
June 1, 2015 |
SAINUDEEN Vs. CHERIYATH JYOTHI
|
March 4, 2015 |
SAITHALAVI Vs. STATE OF KERALA
|
May 28, 2015 |
SAJAN M. Vs. KANNUR UNIVERSITY AND ORS.
|
March 27, 2015 |
SAJEESH S. AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 2, 2015 |
SAJEEV Vs. STATE OF KERALA
|
August 4, 2015 |
SAJEEV Vs. THE STATE OF KERALA
|
October 30, 2015 |
SAJEEV M.E. Vs. THE RAJAKUMARI GRAMA PANCHAYATH AND ORS.
|
March 31, 2015 |
SAJEEVAN AND ORS. Vs. STATE OF KERALA
|
April 10, 2015 |
SAJEEVAN P Vs. COMMISSIONER
HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS; EXECUTIVE OFFICER; V SUBRAMANINAN; P NARAYANA PIDARAR; STATE OF KERALA
|
September 28, 2015 |
SAJI Vs. METTILDA @ METTY AND OTHERS
|
October 8, 2015 |
SAJI C.M. Vs. STATE OF KERALA AND ORS.
|
September 14, 2015 |
SAJI CKACKO Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
|
March 19, 2015 |
SAJI MATHEW Vs. BINDU AND ORS.
|
December 1, 2015 |
SAJI MATHEW Vs. AJITHKUMAR AND ORS.
|
May 20, 2015 |
SAJI PAULOSE Vs. BABY VARGHESE AND ORS.
|
February 27, 2015 |
SAJITH Vs. SATHI
|
December 4, 2015 |
SAJITH A.S. AND ORS. Vs. UNION OF INDIA AND ORS.
|
September 3, 2015 |
SAJITH BALAKRISHNAN Vs. STATE OF KERALA
|
August 25, 2015 |
SAJITHA P Vs. STATE OF KERALA AND OTHERS
|
November 11, 2015 |
SAJITHA TOURIST HOME Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
January 12, 2015 |
SAJU JOSEPH Vs. MS SOBHA SAJU
|
December 2, 2015 |
SAJU P.P. AND ORS. Vs. MUTHOOT VEHICLE AND ASSETS FINANCE LTD.
|
July 31, 2015 |
SAKEEF Vs. THE DEPUTY TAHSILDAR (R.R.), PATTAMBI TALUK OFFICE
|
April 8, 2015 |
SAKKEER AND ORS. Vs. THE DIRECTOR OF PANCHAYATH AND ORS.
|
April 17, 2015 |
SALEEM BABU Vs. HYDRU
|
October 9, 2015 |
SALEENA SHAHUL Vs. HARIKRISHNAN.V
|
December 1, 2015 |
SALI K.S. Vs. S.I. OF POLICE, BAKEL POLICE STATION AND ORS.
|
December 17, 2015 |
SALI MOHAN Vs. KOLAZHI GRAMA PANCHAYATH, THRISSUR AND ORS.
|
July 21, 2015 |
SALIM P. Vs. STATE OF KERALA AND ORS.
|
August 13, 2015 |
SALIM P.P. Vs. MANAGING DIRECTOR, VIJAYANAND ROAD LINES LTD. AND ORS.
|
May 27, 2015 |
SALIM Y.S. Vs. THE SECRETARY
|
December 3, 2015 |
SALLY BABU Vs. P. CHACKO VARGHESE AND ORS.
|
July 10, 2015 |
SALMA BEEVI Vs. STATE OF KERALA AND ORS.
|
June 8, 2015 |
SALMA P P Vs. DEPUTY EXCISE COMMISSIONER AND OTHERS
|
November 11, 2015 |
SALY SABU Vs. VAIKOM TALUK CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
December 23, 2015 |
SAMEER BABU Vs. AHAMMED USMAN PARI AND ORS.
|
May 22, 2015 |
SAMSEER K. Vs. M. SATHEESAN AND ORS.
|
April 9, 2015 |
SANAL E. ISSAC Vs. STATE OF KERALA
|
July 7, 2015 |
SANATHANAN PILLAI V Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (G), KOLLAM
|
January 29, 2015 |
SANDEEP Vs. STATE OF KERALA AND ORS.
|
October 14, 2015 |
SANDEEP M.T. AND ORS. Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
|
October 12, 2015 |
SANDEEP R.K. Vs. STATE OF KERALA AND ORS.
|
May 19, 2015 |
SANDEEP V.V. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
April 1, 2015 |
SANEESH A.S. Vs. THE SECRETARY, THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
October 9, 2015 |
SANIA DERRY Vs. JUSTIN GEORGE AND ORS.
|
June 9, 2015 |
SANKARAN Vs. STATE OF KERALA
|
December 8, 2015 |
SANKARANARAYANA PRASAD Vs. MALABAR DEVASWOM BOARD
|
November 3, 2015 |
SANOOD K.P. AND ORS. Vs. UNIVERSITY OF KERALA AND ORS.
|
March 11, 2015 |
SANTHA Vs. STATE OF KERALA AND OTHERS
|
October 9, 2015 |
SANTHA AND ORS. Vs. THANKARATHINAM AND ORS.
|
March 30, 2015 |
SANTHAKUMARAN Vs. VIVEKANANDAN
|
November 23, 2015 |
SANTHARAM P. Vs. K. RAVEENDRAN AND ORS.
|
December 22, 2015 |
SANTHOSH Vs. STATE OF KERALA AND ORS.
|
June 8, 2015 |
SANTHOSH Vs. STATE OF KERALA
|
November 27, 2015 |
SANTHOSH A.P. Vs. STATE ELECTION COMMISSION AND ORS.
|
November 16, 2015 |
SANTHOSH AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 21, 2015 |
SANTHOSH K.G. Vs. NANDAKUMAR B. MENON AND ORS.
|
November 23, 2015 |
SANTHOSH K.R. Vs. SANITHA
|
October 16, 2015 |
SANTHOSH K.R. AND ORS. Vs. AZEEZ
|
February 9, 2015 |
SANTHOSH KUMAR A.S. Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 19, 2015 |
SANTHOSH KUMAR N. AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 29, 2015 |
SANTHOSH T. VARGHESE Vs. STATE OF KERALA AND ORS.
|
June 9, 2015 |
SANUMOL C.C. AND ORS. Vs. SUNNY P.C.
|
June 26, 2015 |
SARADA CHANDRAN Vs. SANTHOSH KUMAR K.V.
|
January 16, 2015 |
SARADHA SUGATHAN AND ORS. Vs. P.K. MANI AND ORS.
|
December 1, 2015 |
SARANYA M NAIR Vs. MANAGER; ASSISTANT EDUCATIONAL OFFICER; DEPUTY DIRECTOR OF EDUCATION; DIRECTOR OF PUBLIC INSTRUCTION; STATE OF KERALA AND ORS
|
December 18, 2015 |
SARASAMMA Vs. KALYANI
|
June 4, 2015 |
SARASWATHY Vs. KAMALAMMA AND ORS.
|
January 29, 2015 |
SARASWATHY AMMA AND ORS. Vs. ASHOK KUMAR AND ORS.
|
April 7, 2015 |
SARATH CHANDRAN Vs. STATE OF KERALA
|
October 14, 2015 |
SARFUDHEEN Vs. NASEEMA
|
November 26, 2015 |
SARITHA K.S. Vs. THE KERALA PUBLIC SERVICE COMMISSION
|
December 1, 2015 |
SAROJINI Vs. L.S. JAYA
|
January 12, 2015 |
SAROJINI AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 9, 2015 |
SASANKAN Vs. STATE OF KERALA
|
December 15, 2015 |
SASI Vs. BINDU S.J. GEORGE
|
May 20, 2015 |
SASI Vs. MADHAVAN PILLAI AND ORS.
|
July 24, 2015 |
SASI D. AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 14, 2015 |
SASI K. Vs. GOVERNMENT OF KERALA
|
August 21, 2015 |
SASIDHARAN Vs. STATE OF KERALA
|
December 3, 2015 |
SASIDHARAN P AND OTHERS Vs. KASARGOD DISTRICT CO-OPERATIVE BANK LTD AND OTHERS
|
September 17, 2015 |
SASIKUMAR Vs. KRISHNANKUTTY AND ORS.
|
March 18, 2015 |
SASIKUMAR Vs. LAKSHMAN AND ORS.
|
November 9, 2015 |
SATGUNA DEVI Vs. THE DIVISIONAL FOREST OFFICER, MUNNAR DIVISION AND ORS.
|
January 12, 2015 |
SATHEESH KUMAR C. Vs. ASOKA HOSPITAL AND ORS.
|
October 1, 2015 |
SATHEESH KUMAR N. AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
September 29, 2015 |
SATHEESH V.G. Vs. VASANTHA AND ORS.
|
May 27, 2015 |
SATHEESHKUMAR Vs. STATE OF KERALA
|
December 1, 2015 |
SATHI B. Vs. LABOUR COURT, KOLLAM
|
March 20, 2015 |
SATHYA NARAYANAN K.S. Vs. PREETHI AND ORS.
|
June 10, 2015 |
SATHYA NARAYANAN K.S. Vs. PREETHI AND ORS.
|
October 6, 2015 |
SATHYAN Vs. KRISHNANKUTTY
|
October 27, 2015 |
SATHYAN Vs. RETURNING OFFICER
|
March 4, 2015 |
SATISH CHANDRAN Vs. T.C. MATHEW AND ORS.
|
August 19, 2015 |
SATVASHIL VASANTH MANE Vs. STATE AND ORS.
|
November 2, 2015 |
SAUD SANITARY & TILES Vs. STATE OF KERALA
|
June 18, 2015 |
SAUDHA AND ORS. Vs. V.J. GARMESS AND ORS.
|
April 7, 2015 |
SAVITHRI Vs. DEPUTY SUPERINTENDENT, VIGILANCE AND ANTI-CORRUPTION BUREAU
|
August 7, 2015 |
SAVITHRI Vs. STATE OF KERALA AND ORS.
|
October 29, 2015 |
SAYED MOHAMMED IRFAN P.P. AND ORS. Vs. THE ADMIUNISTRATOR, UNION OF LAKSHADWEEP AND ORS.
|
December 23, 2015 |
SAYED MOHAMMED KOYA THANGAL P. Vs. ADMINISTRATION OF THE UNION TERRITORY OF LAKSHADWEEP AND ORS.
|
March 31, 2015 |
SAYED MOHAMMED KOYA THANGAL P. Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP AND ORS.
|
January 21, 2015 |
SCARIA Vs. STATE OF KERALA
|
October 29, 2015 |
SEA BREEZE COURIER Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX
|
March 13, 2015 |
SEA BREEZE COURIER Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
|
February 18, 2015 |
SEBASTIAN JOSEPH Vs. STATE OF KERALA AND ORS.
|
December 17, 2015 |
SEBASTIAN JOSEPH Vs. STATE OF KERALA AND ORS.
|
January 12, 2015 |
SEBASTIAN THOMAS Vs. THOMAS
|
February 2, 2015 |
SEBASTIAN V.C. Vs. STATE OF KERALA
|
December 3, 2015 |
SECRETARY TO GOVERNMENT DEPARTMENT OF AGRICULTURE, GOVERNMENT OF KERALA AND ORS. Vs. UNION OF INDIA AND ORS.
|
March 31, 2015 |
SECRETARY TO GOVERNMENT, TVM AND ORS. Vs. SANGEETH BALAKRISHNAN AND ORS.
|
January 13, 2015 |
SECRETARY, ERUMELI GRAMA PANCHAYATH, ERUMELY Vs. STATE AND OTHERS
|
December 2, 2015 |
SEERAVEETTIL MUHAMMED KUNHI Vs. STATE OF KERALA
|
February 16, 2015 |
SEETHA DEVI Vs. DILEEP
|
May 22, 2015 |
SEETHA K. MOORTHY Vs. M. CHANDRAN AND ORS.
|
September 30, 2015 |
SEETHAMANI AMMA AND ORS. Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
|
February 12, 2015 |
SELVARAJ P. Vs. STATE-WILD LIFE WARDEN, WAYANAD WILD LIFE DIVISION
|
December 18, 2015 |
SENIOR DIVISIONAL ENGINEER, PALGHAT DIVISION AND ORS. Vs. V. PADMAVATHY
|
April 6, 2015 |
SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY Vs. GENERAL SECRETARY, SOUTHERN RAILWAY MENS UNION
|
March 12, 2015 |
SENIOR SUPERINTENDENT OF POST OFFICES AND ORS. Vs. P.K. VASUMATHY
|
July 9, 2015 |
SERAPHI JOHN Vs. STATE OF KERALA AND ORS.
|
July 22, 2015 |
SHABANDRI REAL ESTATE LTD Vs. SHAIK ABDUL SAMAD
|
December 7, 2015 |
SHABEENA R Vs. PARENT TEACHER ASSOCIATION
|
January 7, 2015 |
SHAFI Vs. THE STATE OF KERALA AND ORS.
|
May 26, 2015 |
SHAHANAS Y.I. Vs. THE CORPORATION OF THRISSUR
|
December 1, 2015 |
SHAIJU Vs. STATE OF KERALA AND ORS.
|
November 3, 2015 |
SHAIJU P. Vs. MANJUSHA M.
|
July 27, 2015 |
SHAILA NASSAR Vs. UZHAMALAKKAL GRAMA PANCHAYAT AND ORS.
|
May 21, 2015 |
SHAJAL MON Vs. STATE OF KERALA AND ORS.
|
March 3, 2015 |
SHAJI Vs. STATE OF KERALA AND ORS.
|
July 23, 2015 |
SHAJI Vs. STATE OF KERALA AND ORS.
|
June 1, 2015 |
SHAJI Vs. PRADEESH
|
November 9, 2015 |
SHAJI Vs. STATE OF KERALA
|
June 5, 2015 |
SHAJI Vs. STATE OF KERALA
|
November 30, 2015 |
SHAJI ANDREWS Vs. STATE OF KERALA AND ORS.
|
April 8, 2015 |
SHAJI BEEGUM Vs. THE VILLAGE OFFICER, KRISHNAPURAM VILLAGE
|
April 8, 2015 |
SHAJI K.A. Vs. THE STATION HOUSE OFFICER
|
March 26, 2015 |
SHAJU Vs. RAVINDRAN
|
October 6, 2015 |
SHAJU P.D. Vs. THE LICENSING AUTHORITY AND ASSISTANT DRUG CONTROLLER, DRUGS CONTROL DEPARTMENT AND ORS.
|
June 4, 2015 |
SHAJU P.D. Vs. THE LICENCING AUTHORITY AND ASSISTANT DRUG CONTROLLER, DRUGS CONTROL DEPARTMENT AND ORS.
|
April 8, 2015 |
SHAMMI THILAKAN Vs. N. SHEELA AND ORS.
|
July 8, 2015 |
SHAMNAD Vs. REGIONAL TRANSPORT OFFICER
|
February 6, 2015 |
SHAMNAD N.S. AND ORS. Vs. KERALA UNIVERSITY THIRUVANANTHAPURAM AND ORS.
|
June 12, 2015 |
SHAMON K.S. Vs. STATE OF KERALA AND ORS.
|
October 9, 2015 |
SHAMSAD Vs. THE VILLAGE OFFICER, KODUVAYUR VILLAGE AND ORS.
|
April 8, 2015 |
SHAMSUDEEN Vs. STATE OF KERALA
|
December 2, 2015 |
SHAMSUDEEN AND ORS. Vs. STATE OF KERALA AND ORS.
|
March 30, 2015 |
SHANAVAS Vs. SUB INSPECTOR OF POLICE PALARIVATTOM POLICE STATION
|
January 9, 2015 |
SHANKARANKUTTY NAIR Vs. UMA DEVI AMMA
|
June 8, 2015 |
SHANTANU KHOSLE AND ORS. Vs. INSPECTOR, LEGAL METROLOGY AND ORS.
|
March 19, 2015 |
SHARAFUDHEEN Vs. THE REVENUE DIVISIONAL OFFICER, TIRUR AND ORS.
|
February 12, 2015 |
SHARATH JYOTHI M. Vs. DHARMADAM SERVICE CO-OPERATIVE BANK AND ORS.
|
July 8, 2015 |
SHARMILA Vs. FAIZAL AD ORS.
|
June 5, 2015 |
SHEEJA MOL Vs. STATE OF KERALA AND ORS.
|
October 28, 2015 |
SHEEJAKUMARI R.C. Vs. PRAVEEN S.R.
|
February 25, 2015 |
SHEELA; STEENA Vs. ALBERT HEMSON @ JAMES
|
January 7, 2015 |
SHEELATHA P. Vs. STATE OF KERALA AND ORS.
|
November 2, 2015 |
SHEMEER C.S. Vs. STATE OF KERALA
|
October 16, 2015 |
SHEMIM SULAIMAN AND ORS. Vs. SURUMI KASSIM
|
November 9, 2015 |
SHENNY DEVASSY Vs. RESHMY MANUEL
|
July 15, 2015 |
SHENUKUMAR Vs. STATE OF KERALA
|
September 2, 2015 |
SHEREEFA BEEVI I. Vs. STATE OF KERALA AND ORS.
|
November 19, 2015 |
SHEREENA M. Vs. THE STATE OF KERALA AND ORS.
|
November 23, 2015 |
SHERIN THOMAS AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ORS.
|
March 19, 2015 |
SHIBU Vs. CHALAKUDY MUNICIPALITY, CHALAKKUDY, THRISSUR & OTHERS
|
July 3, 2015 |
SHIBU Vs. STATE OF KERALA
|
September 7, 2015 |
SHIBU Vs. BEENA
|
January 9, 2015 |
SHIBU V.K. Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE AND ORS.
|
September 25, 2015 |
SHIHAB AND ORS. Vs. STATE OF KERALA
|
July 20, 2015 |
SHIHABUDHEEN Vs. THE CHEACODE GRAMA PANCHAYATH AND ORS.
|
July 29, 2015 |
SHIHAHBUDDIN AHAMMED Vs. A.K. KRISHNARAJ AND ORS.
|
October 30, 2015 |
SHIHAS Vs. THE SUB INSPECTOR OF POLICE
|
February 3, 2015 |
SHIJAS S. Vs. STATE OF KERALA AND ORS.
|
July 14, 2015 |
SHIJU K. Vs. NALINI
|
November 26, 2015 |
SHIJU M. THANKACHAN, S/O. THANKACHAN. K., MADATHARAYIL, PANATHADY VILLAGE, (LINEMAN GRADE I, KSEB, ELECTRICAL SECTION RAJAPURAM) Vs. THE STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND ANOTHER
|
October 13, 2015 |
SHIJU P.B. Vs. STATE OF KERALA AND ORS.
|
July 31, 2015 |
SHILA BEEGAM Vs. THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT AND ORS.
|
May 27, 2015 |
SHIMA Vs. NAVAS AND ORS.
|
February 10, 2015 |
SHINE BOSE B. AND ORS. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
January 12, 2015 |
SHINE TOM Vs. STATE
|
March 10, 2015 |
SHIRLY AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
January 30, 2015 |
SHOBA RANI Vs. MOHANAN M.P. AND ORS.
|
July 7, 2015 |
SHOJA PRISTON AND ORS. Vs. STATE OF KERALA
|
November 2, 2015 |
SHOUKATH Vs. WELFARE FUND INSPECTOR NO. II
|
February 11, 2015 |
SHOUKKATH.J Vs. M.MUHAMMED NOUSHAD
|
March 19, 2015 |
SHREE NAVANAGAR SADAVRAT TRUST Vs. STATE OF KERALA
|
December 8, 2015 |
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. JAMEELA P. AND ORS.
|
November 13, 2015 |
SHRIRAM TRANSPORT FINANCE COMPANY LTD. AND ORS. Vs. PRATHEESH ANTONY AND ORS.
|
July 3, 2015 |
SHUHAIB HAMEED Vs. JAMES ALBERT AND ORS.
|
May 20, 2015 |
SHYAM BALAKRISHNAN Vs. STATE OF KERALA AND ORS.
|
May 22, 2015 |
SHYAMALA DEVI P.T. Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION) AND ORS.
|
March 19, 2015 |
SHYJU ABRAHAM Vs. THE STATE OF KERALA AND ORS.
|
March 18, 2015 |
SHYNI C.B. Vs. SASHI M. AND ORS.
|
February 16, 2015 |
SHYNI MOOLAYIL AND ORS. Vs. STATE OF KERALA
|
May 21, 2015 |
SIBI ALEXANDER AND ORS. Vs. FRANKLIN GEORGE NEDUNGADAN AND ORS.
|
March 6, 2015 |
SIBY MATHEWS Vs. S. NAMBI NARAYANAN AND ORS.
|
March 4, 2015 |
SIDDIQU T. Vs. P. KARUNAKARAN AND ORS.
|
April 10, 2015 |
SIDDIQUE S.M. Vs. MOONNUKUNNAN CHALIL NIZAR
|
October 19, 2015 |
SIDHIQUE AND ORS. Vs. NAZAR AND ORS.
|
November 21, 2015 |
SIJI JAISON Vs. M B CHANDRASEKHARAN
|
September 16, 2015 |
SIJO DEVASSY Vs. THE JOINT REGIONAL TRANSPORT OFFICER
|
June 26, 2015 |
SIJOMON JOSE Vs. COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND ORS.
|
September 22, 2015 |
SILVERSTER C. Vs. THE KANNADI GRAMA PANCHAYAT AND ORS.
|
January 21, 2015 |
SIMON Vs. STATE OF KERALA
|
December 7, 2015 |
SIMON PATHROS MATTHAI AND ORS. Vs. THE CHIEF SECRETARY, GOVT OF KERALA AND ORS.
|
March 9, 2015 |
SINDHU Vs. FATHIMA BAVA
|
January 19, 2015 |
SINDHU BABU Vs. COMMISSIONER OF EXCISE, TVM AND ORS.
|
November 30, 2015 |
SINDHU GEORGE Vs. THE PASSPORT OFFICER AND ORS.
|
April 10, 2015 |
SINDHU P.K. Vs. SUNIL KUMAR P.A. AND ORS.
|
July 3, 2015 |
SINDHU S. AND ORS. Vs. THE KERALA UNIVERSITY OF FISHERIES AND OCEAN STUDIES AND ORS.
|
August 21, 2015 |
SINDHU SUNIL Vs. KERALA STATE WAREHOUSING CORPORATION LTD.
|
February 26, 2015 |
SINDHU T.C. AND ORS. Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY AND ORS.
|
May 20, 2015 |
SINDHU UNNIKRISHNAN AND ORS. Vs. STATE BANK OF INDIA AND ORS.
|
July 10, 2015 |
SINI BEN Vs. UNION OF INDIA
|
October 16, 2015 |
SINIL AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
September 30, 2015 |
SINIMOLE CHIRAYATH AND ORS. Vs. MANAGER, PUNJAB NATIONAL BANK AND ORS.
|
February 19, 2015 |
SIRLY JOSE AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 17, 2015 |
SISILY MATHEW Vs. SANTHAMMA REMESAN AND ORS.
|
June 9, 2015 |
SITHARA T.R. Vs. THE UNIVERSITY OF KERALA AND ORS.
|
May 21, 2015 |
SIVADAS VISHWANATHAN Vs. STATE OF KERALA
|
December 1, 2015 |
SIVADASAN Vs. STATE OF KERALA
|
December 2, 2015 |
SIVADASAN Vs. STATE OF KERALA
|
January 29, 2015 |
SIVADASAN Vs. ABDULLA AND ORS.
|
April 7, 2015 |
SIVADASAN O.R. Vs. STATE OF KERALA AND ORS.
|
May 28, 2015 |
SIVAKUMAR Vs. STATE OF KERALA
|
June 9, 2015 |
SIVAN KUTTY Vs. BALAKRISHNAN AND ORS.
|
July 22, 2015 |
SIVANANDAN Vs. SUB INSPECTOR OF POLICE; STATE OF KERALA
|
December 8, 2015 |
SIVANANDAN Vs. STATE OF KERALA
|
December 7, 2015 |
SIVAPRASAD S. Vs. STATE OF KERALA
|
October 5, 2015 |
SIVARAJAN Vs. PRABHAKARAN
|
December 18, 2015 |
SIVARANJINI S. NARAYANAN Vs. STATE OF KERALA AND ORS.
|
March 12, 2015 |
SIYAD HASSAN Vs. MARADY GRAMA PANCHAYAT AND ORS.
|
February 9, 2015 |
SKARIA Vs. SAJU GEORGE AND ORS.
|
February 2, 2015 |
SMITHA Vs. P.C.VARGHESE
|
November 18, 2015 |
SMITHA T. PILLAI Vs. JOINT REGISTRAR (GENERAL), CO-OPERATIVE SOCIETIES AND ORS.
|
September 15, 2015 |
SNDP YOGAM RANNI UNION AND ORS. Vs. P.R. AJAYAKUMAR
|
March 27, 2015 |
SOBHANA NAIR Vs. SHAJI S.G. NAIR
|
October 29, 2015 |
SOBHANA RAMAKRISHNAN Vs. K VENKIDARATHNAM
|
October 16, 2015 |
SOMAN Vs. STATE OF KERALA AND ORS.
|
August 7, 2015 |
SOMARAJAN Vs. THE DISTRICT COLLECTOR, KOLLAM
|
December 21, 2015 |
SOMARAJAN Vs. THE DEPUTY TAHSILDAR
|
March 2, 2015 |
SOMASEKHARAN UNNI P.K. Vs. THE MAHATMA GANDHI UNIVERSITY AND ORS.
|
August 11, 2015 |
SOMAVALLY AND ORS. Vs. PRASANNA KUMAR AND ORS.
|
June 26, 2015 |
SOMNATH MAJI Vs. STATE OF KERALA
|
April 28, 2015 |
SONA. P. SUDHAKARAN Vs. STATE OF KERALA AND ORS.
|
March 23, 2015 |
SOOPPY Vs. STATE OF KERALA
|
October 5, 2015 |
SOOREJ JACOB Vs. VIDHULA CHERIYAN AND ORS.
|
April 21, 2015 |
SOPHIYA BEEGAM Vs. K.BINDULAL
|
January 5, 2015 |
SOSAMMA Vs. MARIYAMMA
|
August 20, 2015 |
SOSAMMA CHERIAN Vs. KERALA AGRICULTURAL UNIVERSITY AND ORS.
|
May 26, 2015 |
SOSAMMA ITTOOP AND ORS. Vs. ANNAMMA KURUVILLA AND ORS.
|
April 1, 2015 |
SOUDA K.V. Vs. ABBAS AND ORS.
|
July 21, 2015 |
SOUMINI P.K. Vs. STATE OF KERALA AND ORS.
|
August 5, 2015 |
SOUMYA K. SIVASANKARAN Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND ORS.
|
January 8, 2015 |
SOUMYA S. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
February 25, 2015 |
SOUTH MALABAR GRAMIN BANK AND OTHERS Vs. K RAMACHANDRAN AND OTHERS
|
December 4, 2015 |
SOUTHERN GRANITE INDUSTRIES Vs. PALLICHAL GRAMA PANCHAYAT AND ORS.
|
April 6, 2015 |
SPECIAL TAHSILDAR (LA) Vs. P.C. MATHEW
|
November 30, 2015 |
SPIRAL INFORMATION SYSTEMS Vs. THE ASSISTANT COMMISSIONER OF POLICE
|
September 10, 2015 |
SR. DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY AND ORS. Vs. M. SWAMINATHAN AND ORS.
|
March 10, 2015 |
SREE DHARMA PARIPALANA YOGAM AND ORS. Vs. STATE OF KERALA AND ORS.
|
August 14, 2015 |
SREE GOKULAM CHIT AND FINANCE CO (P) LTD Vs. JAS AGENCIES AND OTHERS
|
December 8, 2015 |
SREE LAKSHMI KURIES & LOANS P. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KOZHIKODE AND ORS.
|
June 3, 2015 |
SREE NARAYANA DHARMA SAMAJAM Vs. COMMERCIAL TAX OFFICER AND ORS.
|
August 4, 2015 |
SREE PANIMOOLA DEVI TEMPLE Vs. THE SUPERINTENDENT OF POLICE (RURAL) AND ORS.
|
August 10, 2015 |
SREE SANKARACHARYA UNIVERSITY OF SANKRIT KALADY AND ORS. Vs. N. PRASANTHAKUMAR AND ORS.
|
November 11, 2015 |
SREEBALA AND ORS. Vs. EDWIN PEREIRA
|
August 11, 2015 |
SREEBALA DEVELOPERS & HOTEL PVT. LTD. Vs. THE STATE OF KERALA AND ORS.
|
March 2, 2015 |
SREEDEVI VILASOM CHITTY FUND AND ORS. Vs. LABOUR COURT AND ORS.
|
June 10, 2015 |
SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE
|
April 24, 2015 |
SREEDHARAN N. Vs. KALLUVATHUKKAL PANCHAYATH AND ORS.
|
January 21, 2015 |
SREEDHARAN PILLAI Vs. MURALEEKRISHNAN
|
January 7, 2015 |
SREEJA B. Vs. REGIONAL JOINT LABOUR COMMISSIONER AND ORS.
|
March 5, 2015 |
SREEJITH Vs. STATE OF KERALA AND ORS.
|
September 29, 2015 |
SREEJITH Vs. SUB INSPECTOR OF POLICE
|
September 8, 2015 |
SREEJITH AND ORS. Vs. SUB INSPECTOR OF POLICE, PARIPPALLY POLICE STATION
|
September 4, 2015 |
SREEJITH V P Vs. STATE OF KERALA AND OTHERS
|
December 3, 2015 |
SREEKANDAN NAIR AND ORS. Vs. STATE OF KERALA
|
November 2, 2015 |
SREEKANTAN SASTHA KSHETRA TRUST Vs. SREEKANTAN SASTHA TEMPLE
|
March 27, 2015 |
SREEKUMAR G.S. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS AND ORS.
|
July 8, 2015 |
SREEKUMAR K. Vs. THE MANAGING DIRECTOR, K.T.D.C. LTD. AND ORS.
|
October 7, 2015 |
SREEKUMAR M.G. Vs. STATE OF KERALA AND ORS.
|
March 18, 2015 |
SREEKUMAR V. Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
|
March 19, 2015 |
SREELAKSHMI J. Vs. STATE OF KERALA AND ORS.
|
September 23, 2015 |
SREELATHA Vs. STATE OF KERALA
|
October 14, 2015 |
SREENARAYANA GURUKULAM COLLEGE OF ENGINEERING Vs. STATE OF KERALA
|
November 18, 2015 |
SREENIVASAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
|
April 8, 2015 |
SREEREJ NATH G. AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
June 17, 2015 |
SREEVARAHAM VANITHA SAMITHI Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
October 15, 2015 |
SRIMAD SUDHINDRA THIRTHA SWAMIJI Vs. RAGHAVENDRA THIRTHA SWAMI
|
August 12, 2015 |
SRUTHI T.G. AND ORS. Vs. UNIVERSITY OF CALICUT AND ORS.
|
March 30, 2015 |
SRUTHY. P. Vs. THE NEW INDIA ASSURANCE CO. LTD.
|
April 6, 2015 |
ST. GEROGES JACOBITE SYRIAN CHURCH MANNATHUR AND ORS. Vs. OUSEPH CHERIYAN AND ORS.
|
May 20, 2015 |
ST. JOHNS WELFARE CENTRE Vs. EASTERN PROVINCE OF SISTERS OF ST. CHARLES
|
June 9, 2015 |
ST. MARYS ORTHODOX CHURCH Vs. THANKAMANI RAJAN
|
October 7, 2015 |
ST. MARYS ORTHODOX CHURCH AND ORS. Vs. MATHAI VARGHESE AND ORS.
|
October 12, 2015 |
STANLY JOHN AND ORS. Vs. THE SECRETARY, DEPARTMENT OF CO-OPERATION AND ORS.
|
July 14, 2015 |
STANLY VARGHESE Vs. MOHAMMED HANEEF
|
November 18, 2015 |
STATE Vs. ARUNDAS V.P. AND ORS.
|
January 16, 2015 |
STATE BANK OF INDIA Vs. JANCY JOSE AND ORS.
|
October 8, 2015 |
STATE BANK OF INDIA Vs. RAMAKRISHNAN BABU AND ORS.
|
October 28, 2015 |
STATE BANK OF INDIA AND ORS Vs. DOMINIC THANIKKAL S/O VARGHESE AND ORS
|
July 8, 2015 |
STATE BANK OF TRAVANCORE Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
|
December 22, 2015 |
STATE BANK OF TRAVANCORE Vs. ROSEMARY AUGUSTINE; SARITHA V G
|
January 14, 2015 |
STATE BANK OF TRAVANCORE Vs. THE INDUSTRIAL TRIBUNAL, KOLLAM AND ORS.
|
February 27, 2015 |
STATE BANK OF TRAVANCORE Vs. K.A. JACOB AND ORS.
|
June 26, 2015 |
STATE BANK OF TRAVANCORE AND ORS. Vs. CHINCHUMOL M.S.
|
February 2, 2015 |
STATE BANK OF TRAVANCORE AND ORS. Vs. SUKUMARAN AND ORS.
|
October 26, 2015 |
STATE OF KERALA Vs. MUSLIM EDUCATIONAL SOCIETY
|
January 6, 2015 |
STATE OF KERALA Vs. FR. XAVIER KARUVALLIL
|
August 5, 2015 |
STATE OF KERALA Vs. COMMISSIONER AND ORS; AUTUMN WOOD RESORTS; K SURESH KUMAR; RAJU NARAYANASWAMY; RISHIRAJ SINGH
|
December 23, 2015 |
STATE OF KERALA Vs. ANIL KUMAR AND OTHERS
|
December 10, 2015 |
STATE OF KERALA Vs. T G NADESAN; P K KRISHNAN CHETTIYAR; P K MOHANAN
|
September 22, 2015 |
STATE OF KERALA Vs. MAJOR BABU THOMAS
|
September 16, 2015 |
STATE OF KERALA Vs. K. MANI AND ORS.
|
October 14, 2015 |
STATE OF KERALA Vs. M.A. MANI AND ORS.
|
November 17, 2015 |
STATE OF KERALA Vs. GREEEN SEVEN RESORTS PRIVATE LIMITED
|
March 31, 2015 |
STATE OF KERALA Vs. THOMAS AND ORS.
|
December 14, 2015 |
STATE OF KERALA Vs. EDWARD JOHN
|
May 20, 2015 |
STATE OF KERALA Vs. P.P. JOY AND ORS.
|
March 4, 2015 |
STATE OF KERALA Vs. T. KUNHIRAMAN
|
May 25, 2015 |
STATE OF KERALA Vs. BALACHANDRAN
|
June 26, 2015 |
STATE OF KERALA Vs. THARA JAYAKUMAR
|
April 9, 2015 |
STATE OF KERALA AND ORS Vs. ANNIE JOHN CHUNGATH
|
September 15, 2015 |
STATE OF KERALA AND ORS. Vs. J & J MINERALS PRIVATE LIMITED AND ORS.
|
November 20, 2015 |
STATE OF KERALA AND ORS. Vs. N.N. JANEMEJAYAN
|
October 20, 2015 |
STATE OF KERALA AND ORS. Vs. M.M. THOMAS AND ORS.
|
January 21, 2015 |
STATE OF KERALA AND ORS. Vs. K. NARAYANAN AND ORS.
|
October 15, 2015 |
STATE OF KERALA AND ORS. Vs. V.N. PRASANNAKUMARAN NAIR AND ORS.
|
September 8, 2015 |
STATE OF KERALA AND ORS. Vs. S.T. BIJU
|
August 4, 2015 |
STATE OF KERALA AND ORS. Vs. P. HARIDASAN
|
February 5, 2015 |
STATE OF KERALA AND ORS. Vs. A.K.B. SADBHAVANA MISSION TRUST
|
June 1, 2015 |
STATE OF KERALA AND ORS. Vs. UNNI AND ORS.
|
July 7, 2015 |
STATE OF KERALA AND ORS. Vs. R. MURALEEDHARAN NAIR
|
June 19, 2015 |
STATE OF KERALA AND ORS. Vs. RAVI C.A. AND ORS.
|
September 22, 2015 |
STATE OF KERALA AND ORS. Vs. NEW WORLD INVESTMENT (P) LTD.
|
November 19, 2015 |
STATE OF KERALA AND ORS. Vs. SHIBU
|
September 1, 2015 |
STATE OF KERALA AND ORS. Vs. E.K. VARGHESE
|
December 3, 2015 |
STATE OF KERALA AND ORS. Vs. S. ANITHA
|
February 3, 2015 |
STATE OF KERALA AND ORS. Vs. P. BALACHANDRAN PARAKATTIL
|
February 12, 2015 |
STATE OF KERALA AND ORS. Vs. B.L. BIJULAL
|
July 22, 2015 |
STATE OF KERALA AND ORS. Vs. K.A. YOOSAF
|
February 11, 2015 |
STATE OF KERALA AND ORS. Vs. M.M. THOMAS AND ORS.
|
February 18, 2015 |
STATE OF KERALA AND OTHERS Vs. SATHI R NAIR
|
October 8, 2015 |
STATE OF KERALA AND OTHERS Vs. T MOIDEEN KOYA AND OTHERS
|
December 3, 2015 |
STATE OF KERALA; DIRECTOR OF COLLEGIATE EDUCATION; DEPUTY DIRECTOR OF COLLEGIATE EDUCATION Vs. SREENISH T V AND ORS
|
December 22, 2015 |
STATEOF KERALA Vs. SEIMENS LTD
|
June 16, 2015 |
STELLUS NETTO Vs. STANLY ALBY AND ORS.
|
March 20, 2015 |
STERLING HOLIDAY RESORTS (I) LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 7, 2015 |
STIJIL JOSE Vs. THE STATE OF KERALA
|
August 7, 2015 |
SUBAIDA ABDUL RASHEED AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 11, 2015 |
SUBAIR Vs. STATE OF KERALA
|
December 8, 2015 |
SUBAIR Vs. THE SUB INSPECTOR OF POLICE, NILAMBUR POLICE STATION AND ORS.
|
February 19, 2015 |
SUBAIR AND ORS. Vs. C.P. KUNHAMI AND ORS.
|
September 30, 2015 |
SUBASH Vs. STATION HOUSE OFFICER, CHANGARAMKULAM POLICE STATION AND ORS.
|
February 20, 2015 |
SUBASH K.V. AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 29, 2015 |
SUBHASH SAIT Vs. SREE GOKULAM CHITS AND FINANCE AND ORS.
|
September 11, 2015 |
SUBIN JACOB Vs. REGIONAL TRANSPORT OFFICER (TAXATION OFFICER) AND ORS.
|
April 7, 2015 |
SUBIN MOHAMMED S. Vs. UNION OF INDIA AND ORS.
|
December 23, 2015 |
SUBRAMANIAN Vs. STATE OF KERALA
|
February 3, 2015 |
SUBRAMANIAN Vs. USHAKUMARI N.
|
January 7, 2015 |
SUBRAMANIAN Vs. PADMAJA
|
January 22, 2015 |
SUBRAMANIAN AND ORS. Vs. N.D. ANTHAPPAN AND ORS.
|
March 5, 2015 |
SUBRAMONIAN Vs. STATE OF KERALA
|
December 10, 2015 |
SUDARSANA SURESH Vs. STATE OF KERALA AND ORS.
|
April 6, 2015 |
SUDHA AND ORS. Vs. JACOB AND ORS.
|
September 8, 2015 |
SUDHAKARAN B.B. Vs. STATE OF KERALA AND ORS.
|
November 26, 2015 |
SUDHAKARAN N. Vs. STATE OF KERALA AND ORS.
|
March 10, 2015 |
SUDHEER Vs. GOKULAM CHITS & FINANCE COMPANY PVT. LTD. AND ORS.
|
May 21, 2015 |
SUDHEER Vs. THAHAKUNJU
|
January 5, 2015 |
SUDHEER Vs. THE REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM (RURAL) AND ORS.
|
October 27, 2015 |
SUDHEESH Vs. UMADEVI
|
August 10, 2015 |
SUGATHAN Vs. STATE OF KERALA
|
December 7, 2015 |
SUGUNA K.V. Vs. NATIONAL INSURANCE CO. LTD.
|
February 6, 2015 |
SUGUNAN Vs. RIYAS
|
January 28, 2015 |
SUHARA K. Vs. STATE OF KERALA AND ORS.
|
May 25, 2015 |
SUJA GEORGE Vs. VARGHESE GEORGE
|
December 3, 2015 |
SUJEENDRAN K Vs. PALAKKAD MUNICIPALITY AND OTHERS
|
November 3, 2015 |
SUJITH KUMAR S. Vs. TRIPUNITHURA MUNICIPALITY AND ORS.
|
November 17, 2015 |
SUJITHA Vs. STATE OF KERALA AND ORS.
|
October 1, 2015 |
SUKESINI Vs. SAJEEV CHANDRAN
|
October 28, 2015 |
SUKUMARAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
July 27, 2015 |
SUKUMARAN Vs. GENTLEMAN CHIT FUNDS COMPANY (INDIA) PVT. LTD. AND ORS.
|
April 9, 2015 |
SUKUMARAN Vs. STATE OF KEARLA
|
August 6, 2015 |
SULAJA KUNNUMMA Vs. DISTRICT EDUCATIONAL OFFICER AND ORS.
|
February 6, 2015 |
SULEKHA DEVI @ SOBHANA Vs. AJITH KUMAR AND OTHERS
|
September 14, 2015 |
SULOCHANA DEVI Vs. BABURAJ.V
|
August 4, 2015 |
SULOCHANA P.P. AND ORS. Vs. THE REVENUE DIVISION OFFICER AND ORS.
|
January 19, 2015 |
SULOCHANA SANKAR Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES; DISTRICT COLLECTOR, MALAPPURAM; TALUK SUPPLY OFFICER
|
September 23, 2015 |
SUMA K.R. AND ORS. Vs. DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD.
|
March 12, 2015 |
SUMATHYKUTTY AMMA Vs. NATIONAL INSURANCE CO. LTD.
|
January 5, 2015 |
SUMENDRAN @ RAJAN Vs. STATE OF KERALA
|
December 3, 2015 |
SUMINI U. Vs. GURUVAYUR DEVASOM BOARD AND ORS.
|
June 29, 2015 |
SUNDARAM HAMMOND Vs. PADMANABHAN K. AND ORS.
|
February 15, 2015 |
SUNDARAM HAMMOND Vs. K. PADMANABHAN AND ORS.
|
February 16, 2015 |
SUNDARAN MASTER Vs. STATE OF KERALA AND ORS.
|
August 5, 2015 |
SUNDARESAN Vs. STATE OF KERALA
|
September 17, 2015 |
SUNDARESAN Vs. JAYAKUMAR AND ORS.
|
March 16, 2015 |
SUNIKUTTAN AND ORS. Vs. ERNAKULAM DISTRICT CO-OP. BANK LTD. AND ORS.
|
December 14, 2015 |
SUNIL Vs. ATTINGAL MUNICIPALITY AND ORS.
|
October 5, 2015 |
SUNIL Vs. STATE OF KERALA
|
January 19, 2015 |
SUNIL BABU Vs. STATE OF KERALA
|
April 24, 2015 |
SUNIL DUTT.S Vs. THE STATE POLICE CHIEF
|
December 2, 2015 |
SUNIL KUMAR Vs. STATE OF KERALA; EZHUPUNNA GRAMA PANCHAYATH
|
August 10, 2015 |
SUNIL KUMAR K.K. Vs. P.K. CHANDRASEKHARAN NAIR
|
August 6, 2015 |
SUNIL KUMAR P.G. Vs. DIRECTOR OF PUBLIC INSTRUCTION, THIRUVANANTHAPURAM AND ORS.
|
October 9, 2015 |
SUNIL KUMAR S. Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
August 17, 2015 |
SUNIL P.V. Vs. SUB INSPECTOR OF POLICE GURUVAYOOR POLICE STATION
|
January 5, 2015 |
SUNIL SCARIA Vs. STATE OF KERALA AND ORS.
|
November 24, 2015 |
SUNIL VALLIYIL Vs. STATE OF KERALA; STATE POLICE CHIEF
|
September 16, 2015 |
SUNILKUMAR P.G. Vs. THE DIRECTOR OF PUBLIC INSTRUCTION AND ORS.
|
September 1, 2015 |
SUNITHA Vs. CIRCLE INSPECTOR OF POLICE AND ORS.
|
August 3, 2015 |
SUNITHA K. Vs. STATE OF KERALA
|
December 10, 2015 |
SUNNY Vs. STATE OF KERALA
|
May 22, 2015 |
SUNNY JOSE AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 4, 2015 |
SUNNY VARGHESE Vs. SHYAMALA DAS AND ORS.
|
September 28, 2015 |
SUO MOTU Vs. ANEESH AND ORS.
|
September 30, 2015 |
SUO MOTU Vs. SHYJAN AND ORS.
|
September 25, 2015 |
SUO MOTU PROCEEDINGS INITIATED ON A COMMUNICATION RECEIVED FROM DISTRICT JUDGE, THALASSERY Vs. NOUFAL V.H. AND ORS.
|
September 23, 2015 |
SUPER PACKAGIAN INDUSTRIES Vs. THE SALES TAX OFFICER, II CIRCLE AND ORS.
|
July 15, 2015 |
SUPRAN S. Vs. STATE OF KERALA AND ORS.
|
October 14, 2015 |
SURENDRAN Vs. STATE OF KERALA
|
September 7, 2015 |
SURENDRAN Vs. SHAJAHAN AND ORS.
|
January 8, 2015 |
SURENDRAN Vs. DISTRICT COLLECTOR
|
January 5, 2015 |
SURENDRAN K. Vs. ASWIN K.S. AND ORS.
|
June 12, 2015 |
SURENDRAN N. AND ORS. Vs. POOVATTUR EAST SERVICE CO-OP. BANK LTD. AND ORS.
|
January 21, 2015 |
SURENDRAN N. NAIR Vs. GOVERNMENT OF KERALA AND ORS.
|
November 13, 2015 |
SURENDRAN S/O PADMANABHAN Vs. STATE OF KERALA AND ORS
|
December 21, 2015 |
SURESH Vs. STATE OF KERALA
|
December 15, 2015 |
SURESH Vs. EXCISE INSPECTOR; STATE OF KERALA
|
August 11, 2015 |
SURESH Vs. STATE OF KERALA
|
March 25, 2015 |
SURESH Vs. ANJALI KURIES AND LOANS
|
June 10, 2015 |
SURESH Vs. MUTHOOT FINANCE LTD.
|
August 10, 2015 |
SURESH AND ORS. Vs. STATE OF KERALA
|
September 30, 2015 |
SURESH AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
December 9, 2015 |
SURESH BABU KURIEN Vs. STATE OF KERALA AND ORS.
|
July 27, 2015 |
SURESH BABU T. AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
February 11, 2015 |
SURESH KUMAR Vs. REVENUE DIVISIONAL OFFICER
|
October 5, 2015 |
SURESH KUMAR Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
|
July 17, 2015 |
SURESH KUMAR AND ORS. Vs. INDU
|
October 14, 2015 |
SURESH KUMAR K. Vs. GANESH AND ORS.
|
January 29, 2015 |
SURESH KUMAR T. Vs. THE ADDITIONAL DIRECTOR GENERAL OF POLICE, SOUTHERN ZONE AND ORS.
|
October 1, 2015 |
SURESH KUMAR U. Vs. STATE OF KERALA AND ORS.
|
June 9, 2015 |
SURYA PRAKASH AND ORS. Vs. THE KERALA STATE ELECTION COMMISSION AND ORS.
|
June 1, 2015 |
SUSAMMA LUKE Vs. CORPORATION OF KOLLAM AND ORS.
|
July 9, 2015 |
SUSHA Vs. STATE OF KERALA AND ORS.
|
August 19, 2015 |
SUSHEELA T.R. Vs. THE DISTRICT COLLECTOR CIVIL STATION COLLECTORATE KALPETTA WAYANAD AND ORS.
|
January 27, 2015 |
SUVIN M.P. Vs. COMMERCIAL TAX INSPECTOR
|
October 21, 2015 |
SWAMI SIVANANDAYOGI Vs. STATE OF KERALA
|
December 2, 2015 |
SWAMI SIVANANDAYOGI Vs. STATE OF KERALA
|
June 2, 2015 |
SWAPNA SURENDRAN Vs. UNION OF INDIA AND ORS.
|
October 20, 2015 |
SWARNAMMA AND ORS. Vs. STATE OF KERALA
|
July 9, 2015 |
SYAMAKRISHNA K Vs. STATE OF KERALA AND ORS
|
December 18, 2015 |
SYBY Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY AND ORS.
|
May 26, 2015 |
SYNDICATE BANK Vs. NISHAD MATHEW AND ORS.
|
November 17, 2015 |
SYNDICATE BANK AND ORS. Vs. P.I. BABU
|
August 10, 2015 |
T AMBU Vs. EXCISE INSPECTOR; STATE OF KERALA
|
December 7, 2015 |
T BABU RAJ Vs. K FAIZEL
|
January 7, 2015 |
T DAMODARAN Vs. STATE OF KERALA
|
December 21, 2015 |
T J JOY Vs. O P JOY
|
February 25, 2015 |
T JOHNSON Vs. RAJESWARY ALIAS AMBIKA
|
January 8, 2015 |
T P DEVARAJ Vs. SPECIAL TAHSILDAR(LAND ACQUISITION); DISTRICT COLLECTOR
|
September 2, 2015 |
T P KHASIM AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
October 12, 2015 |
T VALSARAJAN Vs. STATE OF KERALA AND OTHERS
|
November 4, 2015 |
T. ABDUL KADER Vs. M.K. ABDUL AZEEZ AND ORS.
|
March 11, 2015 |
T. BHARGAVAN Vs. STATE OF KERALA
|
July 9, 2015 |
T. MOHAMMED ASHRAF Vs. STATE OF KERALA AND ORS.
|
May 27, 2015 |
T. RAJ ANTONY AND ORS. Vs. AIRPORT AUTHORITY OF INDIA AND ORS.
|
March 20, 2015 |
T. VENKATRAMANA BHAT AND ORS. Vs. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ORS.
|
September 2, 2015 |
T.A. XAVIER & SONS Vs. THE STATE OF KERALA AND ORS.
|
March 11, 2015 |
T.C.CHANDY Vs. SUB INSPECTOR OF POLICE
|
December 7, 2015 |
T.J. SIMON Vs. KERALA WATER AUTHORITY AND ORS.
|
April 10, 2015 |
T.K. CHOYIKUTTY Vs. STATE OF KERALA
|
July 10, 2015 |
T.K. PRAKASAN Vs. THE STATE OF KERALA AND ORS.
|
November 20, 2015 |
T.K. RAJAN Vs. STATE OF KERALA
|
October 29, 2015 |
T.K. REMANAN Vs. STATE OF KERALA AND ORS.
|
May 25, 2015 |
T.K. SASI Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
August 18, 2015 |
T.K. SHAHUL HASSAN MUSALIYAR Vs. THE STATE OF KERALA AND ORS.
|
August 21, 2015 |
T.K. SWAPNA Vs. KANNOTH JANARDHANAN AND ORS.
|
June 12, 2015 |
T.K. VISWAMBARAN Vs. STATE OF KERALA AND ORS.
|
August 18, 2015 |
T.L.ANANTHASIVAN Vs. GOVERNMENT OF KERALA
|
April 7, 2015 |
T.M. FATHIMMA BEEVI AND ORS. Vs. KERALA STATE POLLUTION CONTROL BOARD AND ORS.
|
February 11, 2015 |
T.M.MANI Vs. P.S.REJI
|
November 16, 2015 |
T.N. SIVASANKARAN Vs. THE TIRUR CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. AND ORS.
|
July 15, 2015 |
T.P. ANIL JOSE Vs. STATE OF KERALA AND ORS.
|
September 7, 2015 |
T.P. ARAVINDAKSHAN Vs. THE COMMISSIONER, GURUVAYOOR DEVESWOM
|
January 5, 2015 |
T.P. BASHEER Vs. THE CORPORATION OF KOZHIKODE
|
November 9, 2015 |
T.P. CHERIAN PHILIP Vs. THE NATIONAL HIGHWAYS AUTHORITY OF INDIA AND ORS.
|
August 10, 2015 |
T.P. DAISON AND ORS. Vs. VARGHESE JOSE T. AND ORS.
|
December 7, 2015 |
T.P. DASAN Vs. STATE OF KERALA AND ORS.
|
August 5, 2015 |
T.P. GOPALAKRISHNAN Vs. STATE OF KERALA
|
August 13, 2015 |
T.P. MADHUSOODHANAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 23, 2015 |
T.P. SENKUMAR Vs. STATE OF KERALA AND ORS.
|
March 5, 2015 |
T.P. SHIVADAS FCS AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
November 12, 2015 |
T.P. SUKUMARAN Vs. UNION OF INDIA
|
April 10, 2015 |
T.R. JAYAKUMARI AMMA Vs. THE STATE OF KERALA AND ORS.
|
November 9, 2015 |
T.S. JACOB Vs. T.S. YOHANNAN AND ORS.
|
September 22, 2015 |
T.S. RAJAN Vs. STATE OF KERALA
|
March 2, 2015 |
T.T. KURIAKOSE Vs. SUB-INSPECTOR OF POLICE
|
June 26, 2015 |
T.T. MANOJLAL Vs. STATE OF KERALA
|
September 17, 2015 |
T.V. ACHUMMA Vs. THE STATE OF KERALA AND ORS.
|
July 21, 2015 |
TESLA THOMAS Vs. STATE OF KERALA AND ORS.
|
April 9, 2015 |
TESSY VARGHESE AND ORS. Vs. THE SECRETARY TO GOVERNMENT, CO-OPERATIVE DEPARTMENT AND ORS.
|
August 10, 2015 |
THACKANKOT SUKUMARAN Vs. STATE OF KERALA
|
December 11, 2015 |
THAHIRA SHANAVAS Vs. SAJU VARGHEESE
|
December 4, 2015 |
THAIPARAMBATH ABDUL GANI Vs. M.P. JAMEELA
|
August 21, 2015 |
THAMBI CHERIYAN Vs. BABU
|
June 26, 2015 |
THAMPI P.S. Vs. STATE OF KERALA
|
August 18, 2015 |
THANKA Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.
|
September 1, 2015 |
THANKACHAN Vs. RAJEEV P.N. AND ORS.
|
February 11, 2015 |
THANKAMANI @ MARUTHASALAN Vs. STATE OF KERALA
|
December 7, 2015 |
THANKAMMA Vs. STATE OF KERALA
|
December 17, 2015 |
THANKAMONY Vs. AJITHA SREEKUMAR & OTHERS
|
April 10, 2015 |
THANKAPPAN Vs. STATE OF KERALA
|
December 11, 2015 |
THANKAPPAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
March 5, 2015 |
THARAMMAL KADEESA AND ORS. Vs. BIYATHU AND ORS.
|
June 19, 2015 |
THAZHETHETHIL CHANDRAN Vs. STATE OF KERALA
|
December 15, 2015 |
THE ADDITIONAL CHIEF SECRETARY FINANCE DEPARTMENT, GOVERNMENT SECRETARIAT AND ORS. Vs. V. RADHAKRISHNAN NAIR
|
October 30, 2015 |
THE ADDITIONAL COMMISSIONER OF CUSTOMS AND ORS. Vs. CHONAKADAVATH MOHAMMED AND ORS.
|
January 21, 2015 |
THE AGENCY FOR NON CONVENTIONAL ENERGY AND RURAL TECHNOLOGY (ANERT) Vs. GOKUL P.G. AND ORS.
|
February 18, 2015 |
THE AIDED UPPER PRIMARY SCHOOL Vs. THE STATE OF KERALA AND ORS.
|
November 3, 2015 |
THE ASSYRIAN CHARITIES KURIES LTD. AND ORS. Vs. JAMES C. JOSEPH AND ORS.
|
March 7, 2015 |
THE BOARD OF DIRECTORS OF THE OACHIRA SCB AND ORS. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
March 11, 2015 |
THE BOARD OF TRUSTEES OF THE PORT OF KOCHI AND ORS. Vs. GREAT EASTERN SHIPPING CO. LTD.
|
January 7, 2015 |
THE BRANCH MANAGER, KERALA GRAMIN BANK, CHATHANNOOR BRANCH AND ORS. Vs. RAJENDRAN P. AND ORS.
|
June 15, 2015 |
THE CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) Vs. P.V. UNNIKRISHNAN AND ORS.
|
February 2, 2015 |
THE CHAIRMAN, AMMINI COLLEGE OF ENGINEERING Vs. THE UNIVERSITY OF CALICUT AND ORS.
|
February 24, 2015 |
THE CHAIRMAN, COCHIN PORT TRUST Vs. THE GENERAL SECRETARY, ERNAKULAM HOTEL THOZHILALI UNION AND ORS.
|
March 6, 2015 |
THE CHAIRMAN, COCHIN PORT TRUST AND ORS. Vs. SUBHAM FREIGHT TERMINAL
|
January 21, 2015 |
THE CHAIRMAN, COIR BOARD AND ORS. Vs. DAS ANITHA RAVINDRANATH
|
October 29, 2015 |
THE COMMISIONER OF INCOME TAX, THRISSUR Vs. SOUTH INDIAN BANK LTD.
|
July 3, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.
|
August 6, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. KERALA SPONGE IRON LTD.
|
August 19, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. E.D. BENNY
|
August 17, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT COMPANY
|
August 19, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. MERCHEM LIMITED
|
September 8, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. KERALA KAUMUDI (P) LTD.
|
July 29, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. SOUTH TRAVANCORE DISTILLERIES & ALLIED PRODUCTS
|
July 30, 2015 |
THE COMMISSIONER OF INCOME TAX Vs. KERALA STATE ELECTRICITY BOARD
|
June 16, 2015 |
THE COMMISSIONER OF INCOME TAX (TDS) Vs. THOMAS MUTHOOT
|
July 3, 2015 |
THE COMMISSIONER OF INCOME TAX, TRIVANDRUM Vs. STATE BANK OF TRAVANCORE
|
July 21, 2015 |
THE COMMISSIONER OF INCOME TAX-1 Vs. P.V.S. MEMORIAL HOSPITAL LTD.
|
July 20, 2015 |
THE CORPORATE MANAGER, FRANCISCAN CLARIST CONGREGATION SCHOOLS AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
February 4, 2015 |
THE DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LIMITED (ERCMPU LTD. MILMA)
|
January 14, 2015 |
THE DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING Vs. LEENA OONNUNNI AND ORS.
|
January 9, 2015 |
THE DIRECTOR OF LOCAL FUNDS AUDIT Vs. V.C. JOSEPH
|
January 14, 2015 |
THE DIRECTOR, INDIAN INSTITUTE OF SPICES RESEARCH (I.I.S.R) AND ORS. Vs. PERAMBRA AREA ESTATE LABOUR UNION AND ORS.
|
October 28, 2015 |
THE DISTRICT COLLECTOR AND ORS. Vs. N.C. THOMAS
|
March 5, 2015 |
THE DIVISIONAL FOREST OFFICER Vs. SATHEESH KUMAR
|
January 15, 2015 |
THE DIVISIONAL FOREST OFFICER AND ORS. Vs. LATHA YOHANNAN
|
January 6, 2015 |
THE EXCISE COMMISSIONER, THIRUVANANTHAPURAM AND ORS. Vs. DEVIDASAN
|
September 14, 2015 |
THE EXECUTIVE DIRECTOR, M.G.F. MOTORS LIMITED Vs. GABRIEL S. VARUVA
|
January 21, 2015 |
THE FEDERAL BANK LTD. Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.
|
March 19, 2015 |
THE FEDERAL BANK LTD. Vs. VARGHESE MUNDACKAL
|
August 10, 2015 |
THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX AND ORS.
|
January 16, 2015 |
THE FORESTER, PARAPPA SECTION FOREST AND ORS. Vs. K. NARAYANA BHAT
|
February 24, 2015 |
THE GENERAL MANAGER (TREASURY), STATE BANK OF TRAVANCORE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT (CENTRAL) AND ORS.
|
January 22, 2015 |
THE GOVERNMENT OF KERALA Vs. S. JALESHKUMAR AND ORS.
|
August 7, 2015 |
THE HEAD MASTER, S.N.V.U.P. SCHOOL THALIKULAM Vs. N.K. INDIRA AND ORS.
|
November 17, 2015 |
THE KERALA COASTAL ZONE MANAGEMENT AUTHORITY Vs. PEARLS INFRASTRUCTURE PROJECTS LTD.
|
September 28, 2015 |
THE KERALA FILM EXHIBITORS FEDERATION AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 12, 2015 |
THE KERALA MINERALS AND METALS LIMITED Vs. RABI TRADING COMPANY
|
July 1, 2015 |
THE KERALA PUBLIC SERVICE COMMISSION REPRESENTED Vs. DIVYA.P
|
July 21, 2015 |
THE KERALA PVT. ITI MANAGERS ASSOCIATION Vs. UNION OF INDIA AND ORS.
|
July 8, 2015 |
THE KERALA STATE CO-OPERATIVE BANK LTD. Vs. THE COURT OF DEPUTY LABOR COMMISSIONER AND ORS.
|
November 11, 2015 |
THE KERALA STATE CO-OPERATIVE BANK LTD. Vs. KERALA CO-OPERATIVE OMBUDSMAN AND ORS.
|
November 25, 2015 |
THE KERALA STATE ELECTRICITY BOARD Vs. ANTONY LAIJU
|
January 29, 2015 |
THE KERALA STATE ELECTRICITY BOARD AND ORS. Vs. P. SASIDHARAN
|
September 28, 2015 |
THE KERALA STATE VIDESHA MADHYA VYAVASAYA THOZHILALI UNION Vs. THE KERALA STATE BEVERAGES (M & M) CORPORATION AND ORS.
|
February 12, 2015 |
THE KERALA WATER AUTHORITY Vs. E. JACOB VARGHESE AND ORS.
|
March 11, 2015 |
THE LOCAL LEVEL MONITORING COMMITTEE AND ORS. Vs. MARIUMMA AND ORS.
|
April 8, 2015 |
THE MANAGER, C.A. HIGHER SECONDARY SCHOOL PERUVAMBA Vs. C.V. BINDU AND ORS.
|
October 28, 2015 |
THE MANAGER, JUMA-ATH HIGH SCHOOL Vs. Y. SARAMMA AND ORS.
|
April 9, 2015 |
THE MANAGER, KOORIKUZHI A.M.U.P. SCHOOL Vs. THE STATE OF KERALA
|
January 15, 2015 |
THE MANAGER, LOWER PRIMARY GIRLS SCHOOL (LPGS) VELIYAM Vs. THE STATE OF KERALA AND ORS.
|
June 18, 2015 |
THE MANAGER, RAHMANIYA HIGH SCHOOL Vs. KUNHABDULLA A.P. AND ORS.
|
September 28, 2015 |
THE MANAGER, ST. DOMINICS COLLEGE Vs. JOSEPH CHACKO AND ORS.
|
September 8, 2015 |
THE MANAGER/CHAIRMAN, AL-AZHAR DENTAL COLLEGE Vs. THE DENTAL COUNCIL OF INDIA AND ORS.
|
September 11, 2015 |
THE MANAGING COMMITTEE PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 29, 2015 |
THE MANAGING DIRECTOR, KERALA STATE HANDLOOM WEAVERS CO-OPERATIVE SOCIETY (HANTEX) Vs. LABOUR COURT AND ORS.
|
January 21, 2015 |
THE MANGER, DEVERKOVIL WEST LPS Vs. K.K. REMYA
|
October 27, 2015 |
THE MANJOOR SERVICE CO-OPERATIVE BANK LTD. Vs. THE TAHSILDAR, VAIKOM AND ORS.
|
November 19, 2015 |
THE MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD. Vs. THE EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
|
July 24, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. RADHA AND ORS.
|
January 15, 2015 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. LISSY
|
October 29, 2015 |
THE NEW INDIAN EXPRESS Vs. STATE OF KERALA AND ORS.
|
February 27, 2015 |
THE NVAIKULAM SERVICE CO-OPERATIVE BANK LTD. Vs. THE LABOUR COURT OF KOLLAM AND ORS.
|
January 21, 2015 |
THE ORENTAL INSURANCE CO. LTD. Vs. K.N. SANTHAKUMARI AND ORS.
|
January 21, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SHOBHANA OMANAKUTTAN AND ORS.
|
May 20, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. SWAPNA SETHU
|
March 19, 2015 |
THE ORIENTAL INSURANCE CO. LTD. Vs. BABY AND ORS.
|
June 19, 2015 |
THE PALAKKAD SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
|
June 22, 2015 |
THE PALLIKKUNNU SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) AND ORS.
|
March 18, 2015 |
THE PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
September 30, 2015 |
THE PRESIDENT, KIZHAKKAMBALAM SERVICE CO-OPERATIVE BANK LIMITED AND ORS. Vs. THE GOVERNMENT OF KERALA AND ORS.
|
January 29, 2015 |
THE PRESIDENT, MANGALODAYAM HANDLOOM WEAVERS CO-OPERATIVE SOCIETY Vs. R. SUDHA AND ORS.
|
January 27, 2015 |
THE PRESIDENT, PATHANAMTHITTA SERVICE CO-OPERATIVE BANK LTD. Vs. JOLLY CHERIAN AND ORS.
|
April 10, 2015 |
THE PRESIDENT, PAYYORMALA WEAVERS CO-OPERATIVE SOCIETY AND ORS. Vs. KUNNATH JANAKI AND ORS.
|
June 24, 2015 |
THE PRESIDENT, PEECHI SERVICE CO-OPERATIVE BANK PEECHI AND ORS. Vs. TESSY VARGHESE AND ORS.
|
September 23, 2015 |
THE PRESIDENT, THE KALAMACHAL HANDLOOM WEAVERS CO-OPERATIVE SOCIETY LTD. AND ORS. Vs. B. VISWAMBHARAN
|
January 19, 2015 |
THE PRINCIPAL CHIEF CONSERVATOR OF FORESTS (THE CHIEF WILDLIFE WARDEN) AND ORS. Vs. THE SECRETARY, PARAMEKKAVU DEVASWOM
|
March 31, 2015 |
THE PRINCIPAL, KARUNA MEDICAL COLLEGE Vs. THE ADMISSION SUPERVISORY COMMITTEE & FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES OF KERALA AND ORS.
|
April 10, 2015 |
THE REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. VAZHAYIL NIYAS
|
January 15, 2015 |
THE REGIONAL DIRECTOR, EMPLOYEES SATE INSURANCE CORPORATION Vs. K.V. RASHEED
|
February 11, 2015 |
THE REGIONAL TRANSPORT AUTHORITY AND ORS. Vs. SUDHA SASIKUMAR
|
February 13, 2015 |
THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS. Vs. M. SADANANDA AND ORS.
|
September 17, 2015 |
THE SECRETARY, ARUVIKKARA GRAMA PANCHAYAT Vs. ANANDAKUMAR
|
February 5, 2015 |
THE SECRETARY, MARADU MUNCIPALITY Vs. ATC TELECOM TOWER CORPORATION PVT. LTD. AND ORS.
|
September 8, 2015 |
THE SECRETARY, PERINTHALMANNA TALUK Vs. THE KERALA CO-OPERATIVE TRIBUNAL AND ORS.
|
March 23, 2015 |
THE SR. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. M. MURUGAN
|
February 10, 2015 |
THE STANDARD FURNITURE, (UNIT OF SUDARSAN TRADING CO. LTD.) Vs. THE REGISTRAR, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND ORS.
|
March 13, 2015 |
THE STATE OF KERALA Vs. WHIRLPOOL OF INDIA
|
June 11, 2015 |
THE STATE OF KERALA Vs. THE MANAGER, AIDED UPPER PRIMARY SCHOOL
|
July 22, 2015 |
THE STATE OF KERALA AND ORS. Vs. KORATTY MATHA TECHNOLOGICAL INSTITUTE & PVT. ITI
|
June 4, 2015 |
THE SUB DIVISIONAL MAGISTRATE, REVENUE DIVISIONAL OFFICER AND ORS. Vs. PRATHEESHKUMAR V.V.
|
July 10, 2015 |
THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT AND ORS. Vs. DORA INFRASTRUCTURES & PROPERTIES (P) LTD. AND ORS.
|
June 10, 2015 |
THE TAHSILDAR (ASSESSING AUTHORITY), TALIPARAMBA TALUK AND ORS. Vs. C.H. KUNHAMINA
|
July 31, 2015 |
THE THRISSUR DISTRICT CO-OP. BANK LTD. Vs. THE STATE OF KERALA AND ORS.
|
September 11, 2015 |
THE TRAVANCORE DEVASWOM SERVICE PENSIONERS ASSOCIATION Vs. THE SECRETARY TRAVANCORE DEVASWOM BOARD, NANDANCODE
|
December 10, 2015 |
THE VIGILANCE & ANTI CORRUPTION BUREAU, DIRECTORATE, THIRUVANANTHAPURAM Vs. NEYYATTINKARA P. NAGARAJ AND ORS.
|
November 9, 2015 |
THEJAS Vs. INSPECTOR GENERAL OF POLICE
|
June 11, 2015 |
THEJAS JOSE Vs. K.J. JOSE
|
February 11, 2015 |
THEJAS V.K, Vs. STATE OF KERALA
|
December 7, 2015 |
THIRUVAMBADI SREE KRISHNA SWAMI KSHETRA TRUST Vs. THIRUVAMBADI SREE KRISHNA SWAMI KSHETRAM AND ORS.
|
March 9, 2015 |
THOMAS Vs. STATE OF KERALA
|
July 6, 2015 |
THOMAS Vs. BINOY JOHN AND ORS.
|
January 12, 2015 |
THOMAS Vs. THE SECRETARY, ALAGAPPA NAGAR GRAMA PANCHAYAT AND ORS.
|
April 1, 2015 |
THOMAS ARUJA Vs. K.V. MANOJ AND ORS.
|
March 30, 2015 |
THOMAS GEORGE Vs. JOSEPH
|
November 18, 2015 |
THOMAS GEORGE AND ORS. Vs. DISTRICT COLLECTOR, KOTTAYAM AND ORS.
|
October 14, 2015 |
THOMAS GEORGE AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 6, 2015 |
THOMAS GEORGE MUTHOOT Vs. THE COMMISSIONER OF INCOME TAX
|
July 3, 2015 |
THOMAS J. VAYALAT Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 31, 2015 |
THOMAS JOSEPH Vs. SUB INSPECTOR OF POLICE
|
January 9, 2015 |
THOMAS K SAMUEL Vs. STATE OF KERALA AND OTHERS
|
November 11, 2015 |
THOMAS M.R. Vs. STATE OF KERALA
|
July 1, 2015 |
THOMAS MALIECKAL Vs. DEPUTY SUPERINTENDENT OF POLICE, IDUKKI AND ORS.
|
September 25, 2015 |
THOMAS MATHEW AND ORS. Vs. BABY LUKOSE AND ORS.
|
August 10, 2015 |
THOMAS P.S. AND ORS. Vs. BISHOP ABRAHAM MEMORIAL TRUST ASSOCIATION AND ORS.
|
May 26, 2015 |
THOMAS PHILIP Vs. THE CORPORATION OF COCHIN AND ORS.
|
March 17, 2015 |
THOMASKUTTY Vs. STATE OF KERALA AND ORS.
|
March 20, 2015 |
THREE LINE PROPERTIES Vs. V.K. SREERAM MADHAVAN AND ORS.
|
July 20, 2015 |
THRESIAMMA CHACKO Vs. SUB DIVISIONAL MAGISTRATE MANANTHAVADY AND ORS.
|
June 22, 2015 |
THRESSIAMMA Vs. GENERAL MANAGER, STATE EXPRESS TRANSPORT CORPORATION (TN) LTD
|
November 13, 2015 |
THRIKKAKKARA GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT; MARY XAVIER; P X JAMES; STELLA PAILY AND ORS
|
December 18, 2015 |
THRISSUR DISTRICT LOADING AND UNLOADING GENERAL WORKERS UNION Vs. DISTRICT LABOUR OFFICER, AYYANTHOLE AND ORS.
|
March 30, 2015 |
THRIVENI Vs. THE SUB DIVISIONAL MAGISTRATE AND ORS.
|
February 6, 2015 |
THULASEEDHARAN NAIR AND ORS. Vs. STATE
|
February 12, 2015 |
THUNDIYIL NAZEER Vs. PARAMBATH VYSIAMBATH MAJINA
|
March 10, 2015 |
TIJO THOMAS Vs. THE STATE OF KERALA AND ORS.
|
June 18, 2015 |
TITUS Vs. STATE OF KERALA
|
January 14, 2015 |
TOM THOMAS Vs. STATEOF KERALA
|
December 21, 2015 |
TOM THOMAS P. Vs. THE STATE OF KERALA AND ORS.
|
November 30, 2015 |
TRADEVINT LOGISTICS (INDIA) PVT. LTD. Vs. L.A. IBRAHIM SHAH AND ORS.
|
May 27, 2015 |
TRANS ASIAN SHIPPING SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2015 |
TRAVANCORE DEVASWOM BOARD Vs. VASUDEVAN BHATTATHIRI NARAYANAN BHATTATHIRI AND ORS.
|
March 5, 2015 |
TRAVANCORE DEVASWOM BOARD AND ORS. Vs. B. SANTHOSH KUMAR AND ORS.
|
March 10, 2015 |
TRAVANCORE TITANIUM PRODUCTS LTD. Vs. THE GENERAL SECRETARY, TITANIUM GENERAL LABOUR UNION (CITU) AND ORS.
|
March 16, 2015 |
TRAVANCORE TRADING CORPORATION NEDUMBASSERRY, REPRESENTED BY SMT. HIMA DHARMAN, MANAGER Vs. THE COMMERCIAL TAX OFFICER (AA) COMMERCIAL TAXES, MATTANCHERRY AT ALUVA
|
April 7, 2015 |
TRIVANDRUM DISTRICT HEAD LOAD AND GENERAL WORKERS UNION (CITU) AND ORS. Vs. KERALA HEADLOAD WORKERS WELFARE BOARD AND ORS.
|
November 24, 2015 |
TRIVANDRUM DISTRICT MINI INDUSTRIAL ESTATE CO-OPERATIVE SOCIETY LTD. Vs. THE GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE AND ORS.
|
July 3, 2015 |
TRT BUILDERS AND CONSTRUCTION (INDIA) PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
July 3, 2015 |
TUSHAR NIRMAL SARATHI Vs. STATE OF KERALA AND ORS.
|
March 3, 2015 |
U K RAGHOOTHAMAN Vs. ORIENTAL INSURANCE COMPANY LTD
|
January 28, 2015 |
UDAYAKUMAR Vs. STATE OF KERALA
|
April 7, 2015 |
UDAYAKUMAR C. AND ORS. Vs. STATE OF KERALA AND ORS.
|
January 9, 2015 |
UJWAL INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS
|
January 16, 2015 |
ULLOOR NEERAZHI MADAN THAMPURAN TRUST Vs. COMMISSIONER OF POLICE; CIRCLE INSPECTOR OF POLICE; R PREMKUMAR; SATHEESH; BALACHANDRAN
|
September 17, 2015 |
UMMER P. Vs. THE BRANCH MANAGER, SOUTH INDIAN BANK AND ORS.
|
January 29, 2015 |
UNION AIR PRODUCTS PVT.LTD. Vs. ASSISTANT COMMISSIONER OF INCOMETAX
|
January 16, 2015 |
UNION OF INDIA Vs. SARAVANA CONSTRUCTION PRIVATE LIMITED
|
March 25, 2015 |
UNION OF INDIA Vs. RAJAN T. T. AND ORS.
|
October 13, 2015 |
UNION OF INDIA Vs. SUNIL KUMAR
|
July 13, 2015 |
UNION OF INDIA Vs. KERALA STATE INSURANCE DEPARTMENT
|
June 9, 2015 |
UNION OF INDIA Vs. ELIZABETH SIPRI AND ORS.
|
August 19, 2015 |
UNION OF INDIA Vs. MANIYAMMA
|
November 24, 2015 |
UNION OF INDIA Vs. THALIYIL SREEDEVI AMMA AND ORS.
|
November 20, 2015 |
UNION OF INDIA Vs. SUJATHA
|
November 20, 2015 |
UNION OF INDIA AND ANOTHER Vs. K.O. MATHAI
|
December 23, 2015 |
UNION OF INDIA AND ORS. Vs. SIVAPRASAD G. AND ORS.
|
October 16, 2015 |
UNION OF INDIA AND ORS. Vs. M.S. GOPALAKRISHNAN AND ORS.
|
July 9, 2015 |
UNION OF INDIA AND ORS. Vs. MUTHOOT FINANCE LIMITED AND ORS.
|
October 29, 2015 |
UNION OF INDIA AND ORS. Vs. M. SREENIVASAN AND ORS.
|
June 5, 2015 |
UNION OF INDIA AND ORS. Vs. A. VASANTHAKUMAR
|
March 13, 2015 |
UNION OF INDIA AND ORS. Vs. M.T. KESAVAN AND ORS.
|
July 30, 2015 |
UNION OF INDIA AND ORS. Vs. C.R. ASHA DEVI AND ORS.
|
November 19, 2015 |
UNION OF INDIA AND ORS. Vs. K.P. SASIDHARAN
|
May 22, 2015 |
UNION OF INDIA AND ORS. Vs. P.K. KRISHNANKUTTY AND ORS.
|
July 16, 2015 |
UNION OF INDIA AND ORS. Vs. K.N. PADMAM AND ORS.
|
March 6, 2015 |
UNION OF INDIA AND ORS. Vs. P.A. AHAMMED
|
January 6, 2015 |
UNION OF INDIA AND OTHERS Vs. THANKAMMA KESAVAN ILLIKKALVELI
|
December 10, 2015 |
UNION TERRITORY OF LAKSHADWEEP AND ORS. Vs. ATTAKOYA AND ORS.
|
September 2, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. PRASAD
|
January 9, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. SAHEEDA AND ORS.
|
September 3, 2015 |
UNITED INDIA INSURANCE CO. LTD. Vs. DEPUTY DIRECTOR (TPI) HEALTH AND FAMILY WELFARE SERVICE AND ORS.
|
December 1, 2015 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ABDUL GAFOOR
|
August 7, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. ANJU ANTONY
|
July 14, 2015 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. MALAPPURAM DISTRICT LEGAL SERVICE AUTHORITY
|
February 11, 2015 |
UNITED SPIRITES LTD. Vs. STATE OF KERALA
|
November 19, 2015 |
UNIVERSITY GRANTS COMMISSION AND ORS. Vs. ANAND J. ILLICKAN AND ORS.
|
June 19, 2015 |
UNIVERSITY OF CALICUT AND ORS. Vs. M.P. KANNAN
|
September 2, 2015 |
UNIVERSITY OF KERALA AND ORS. Vs. ZAINUDHIN SAHIB S.
|
October 20, 2015 |
UNIVERSITY OF KERALA AND ORS. Vs. M.N.C. BOSE
|
July 22, 2015 |
UNNEEMA Vs. CHERIYAMU HAJI
|
August 12, 2015 |
UNNIKRISHNA PILLAI R AND ORS Vs. STATE OF KERALA AND ORS
|
December 16, 2015 |
UNNIKRISHNAN Vs. CBI; STATE OF KERALA
|
December 10, 2015 |
UNNIKRISHNAN Vs. STATE OF KERALA AND ORS.
|
October 21, 2015 |
UNNIKRISHNAN Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
|
March 17, 2015 |
UNNIKRISHNAN NAIR AND ORS. Vs. BEENA BAUL AND ORS.
|
July 16, 2015 |
USHA AND ORS. Vs. MUHAMMED P.M. AND ORS.
|
March 25, 2015 |
USHA JACOB Vs. CORPORATION OF THIRUVANANTHAPURAM
|
March 2, 2015 |
USHA K.A. Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, COCHIN AND ORS.
|
July 1, 2015 |
USHA KUMARI R. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 11, 2015 |
USHA P.R. AND ORS. Vs. R. SREEKUMAR AND ORS.
|
July 20, 2015 |
USHA RANI Vs. STATE OF KERALA
|
March 17, 2015 |
USHAKUMARI B. Vs. STATE OF KERALA AND ORS.
|
April 11, 2015 |
USHAKUMARI C.V. Vs. P. SUKUMARAN
|
February 11, 2015 |
USMAN Vs. REGIONAL TRANSPORT AUTHORITY, MALAPPURAM AND ORS.
|
September 7, 2015 |
V E A SHANAVAS Vs. STATEOF KERALA; EXECUTIVE ENGINEER
|
August 13, 2015 |
V GIRIJALMAJAN Vs. DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE UNIT
|
November 23, 2015 |
V HAREENDRAN Vs. ANTONY CHACKO
|
September 17, 2015 |
V J THOMAS @ KUNHIKUNHU Vs. STATE
|
December 3, 2015 |
V K SINIMOL Vs. RUBBER BOARD
|
October 1, 2015 |
V KRISHNA SHENOY AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
April 8, 2015 |
V M NAZAR Vs. STATE OF KERALA
|
February 2, 2015 |
V M SASIDHARAN Vs. ADDL DISTRICT MAGISTRATE, KOTTAYAM AND OTHERS
|
November 12, 2015 |
V MOHANAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 10, 2015 |
V S ACHUTHANANDAN Vs. STATE OF KERALA; DEPARTMENT OF HOME & VIGILANCE; DEPARTMENT OF FINANCE; SH OOMMEN CHANDY UNION OF INDIA; SH P J THOMAS; JIJI THOMSON
|
January 31, 2015 |
V SURESHLAL Vs. CHIEF ENGINEER
|
November 25, 2015 |
V V JAYARAM Vs. KERALA STATE ELECTRICITY BOARD
|
June 11, 2015 |
V. ABDUL RAHIMAN Vs. KERALA STATE INSURANCE DEPARTMENT
|
June 24, 2015 |
V. AMUDINI Vs. B. LEELA
|
January 7, 2015 |
V. FOUSIA Vs. THE STATE OF KERALA AND ORS.
|
March 25, 2015 |
V. GOPALAKRISHNAN Vs. VISALAKSHI AND ORS.
|
October 5, 2015 |
V. GOPI Vs. BHASKARAN AND ORS.
|
August 5, 2015 |
V. GOPINATHAN NAIR Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
June 5, 2015 |
V. GOVINDAN KUTTY Vs. CHELAKKARA GRAMA PANCHAYATH AND ORS.
|
March 23, 2015 |
V. KRISHNANKUTTY Vs. LABOUR COURT, KOLLAM AND ORS.
|
September 29, 2015 |
V. MOHANAN Vs. DIVAKARAN AND ORS.
|
September 22, 2015 |
V. PARAMESWARAN Vs. UNION OF INDIA AND ORS.
|
February 5, 2015 |
V. RAJAN Vs. RATHEESH AND ORS.
|
March 3, 2015 |
V. THULASI NAIR Vs. CHIEF OF THE ARMY STAFF AND ORS.
|
January 30, 2015 |
V. VASUDEVAN MENON AND ORS. Vs. THE CHAIRMAN, TALUK LAND BOARD AND ORS.
|
March 3, 2015 |
V. VIKRAMAN NAIR Vs. UNION OF INDIA
|
August 21, 2015 |
V.C. BABU Vs. SIBI AND ORS.
|
February 9, 2015 |
V.C. GIRIJA Vs. THE DIRECTOR, SCHOOL OF LEGAL STUDIES, COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY AND ORS.
|
October 27, 2015 |
V.C. PRAVEEN Vs. STATE OF KERALA AND ORS.
|
July 15, 2015 |
V.G. VINODKUMAR Vs. STATE OF KERALA AND ORS.
|
April 10, 2015 |
V.G.K. NAIDU Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
August 20, 2015 |
V.K. MOHANAN Vs. T.K. BALAN AND ORS.
|
September 7, 2015 |
V.K. RAVEENDRANATH Vs. SUBHASH AND ORS.
|
February 20, 2015 |
V.K. VENKITACHALAM Vs. STATE OF KERALA AND ORS.
|
September 28, 2015 |
V.M. ABDUL AZEEZ Vs. STATE
|
January 6, 2015 |
V.M. KRISHNAN Vs. STATE OF KERALA
|
July 14, 2015 |
V.M. MOIDU Vs. RAJOSH N. AND ORS.
|
May 25, 2015 |
V.M. SASI Vs. KISHORE AND ORS.
|
July 10, 2015 |
V.N. PUBLIC HEALTH AND EDUCATION TRUST Vs. UNION OF INDIA AND ORS.
|
June 2, 2015 |
V.O. DEVASSY Vs. STATE OF KERALA AND ORS.
|
September 29, 2015 |
V.P. HARIKUMAR Vs. THE DISTRICT COLLECTOR, COLLECTORATE, CIVIL STATION, KOTTAYAM AND ORS.
|
March 23, 2015 |
V.P. RAJAGOPALAN AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 26, 2015 |
V.P. SATHEEDEVI AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 29, 2015 |
V.P.RAJAPPAN Vs. STATE OF KERALA
|
October 14, 2015 |
V.R. VIJAYAN NAIR Vs. FOOD INSPECTOR, CHANGANACHERRY AND ORS.
|
August 13, 2015 |
V.S. PHILOMINA Vs. K. VIJAYALAKSHMI AND ORS.
|
March 6, 2015 |
V.S. RAMAKRISHNAN Vs. STATEOF KERALA
|
December 1, 2015 |
V.V. ALIAS Vs. STATE OF KERALA AND ORS.
|
August 19, 2015 |
V.V. GEORGE Vs. STATE OF KERALA
|
May 20, 2015 |
V.V. KURIAN Vs. LEELAMMA SEBASTIAN AND ORS.
|
October 16, 2015 |
VADAKKENCHERRY CO-OPERATIVE SERVICE BANK LTD. Vs. C. RAJAN AND ORS.
|
October 5, 2015 |
VADI VELU AND ORS. Vs. STATE OF KERALA
|
July 23, 2015 |
VALIAMOONAMBAIKKULAM SREE BHADRAKALI, TEMPLE AND ORS. Vs. RAJENDRAN AND ORS.
|
January 19, 2015 |
VALLIKKUNNAM GRAMA PANCHAYATH Vs. SHAJI NATH AND ORS.
|
October 8, 2015 |
VALSAKUMARI E.G. AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 28, 2015 |
VALSALA DEVI Vs. DIVISIONAL MANAGER, KOTTAYAM AND ORS.
|
June 22, 2015 |
VALSALA V.A. AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 25, 2015 |
VALSALAN P.D. AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 28, 2015 |
VALSAMMA RAJAPPAN NAIR @ SATHI Vs. BHARAT SANCHAR NIGAM LIMITED
|
January 6, 2015 |
VARATHAPPAN AND ORS. Vs. C.V. SIMON AD ORS.
|
June 17, 2015 |
VARGHESE Vs. SAJAN, S/O THOMAS; STATE OF KERALA
|
October 6, 2015 |
VARGHESE Vs. SUNU ANNIE THOMAS
|
June 4, 2015 |
VARGHESE Vs. DISTRICT COLLECTOR
|
May 21, 2015 |
VARGHESE @ BABY Vs. STATE OF KERALA
|
December 2, 2015 |
VARGHESE @ TONY; MANOJ @ KUTTAN; BYJU; RAHUL Vs. STATE OF KERALA
|
December 18, 2015 |
VARGHESE AND ORS. Vs. ST. PETERS & ST. PAULS JACOBITE SYRIAN CHURCH AND ORS.
|
July 28, 2015 |
VARGHESE AND ORS. Vs. PATHROSE AND ORS.
|
March 6, 2015 |
VARGHESE ANDREWS Vs. STATE OF KERALA
|
December 1, 2015 |
VARGHESE K MATHEW Vs. V K JOY
|
September 3, 2015 |
VARGHESE KOCHETH Vs. STATE OF KERALA
|
September 28, 2015 |
VARGHESE M.U. Vs. CENTRAL BUREAU OF INVESTIGATION, (CBI), ACB
|
June 12, 2015 |
VARGHESE M.V. Vs. STATE OF KERALA AND ORS.
|
July 28, 2015 |
VARGHESE MAMMEN AND ORS. Vs. STATE OF KERALA AND ORS.
|
April 24, 2015 |
VARGHESE; STATE OF KERALA Vs. MANAGING DIRECTOR
|
December 18, 2015 |
VARIKKODAN ABOOBACKER Vs. ABDUL KAREEM AND ORS.
|
October 29, 2015 |
VARKEY Vs. STATE OF KERALA
|
June 29, 2015 |
VARKEY Vs. STATE OF KERALA
|
January 6, 2015 |
VARKEY ITTAN Vs. KURUVILA MATHAI KATHANAR
|
March 6, 2015 |
VARSHA VIJAYAN Vs. THE REGISTRAR, UNIVERSITY OF KERALA
|
February 12, 2015 |
VARUN AND ORS. Vs. OMANA VARGHESE AND ORS.
|
October 27, 2015 |
VARUN S. NAIR Vs. REMYA S. NAIR
|
July 7, 2015 |
VASANTHA Vs. STATE OF KERALA
|
December 18, 2015 |
VASANTHA AND ORS. Vs. STATE OF KERALA
|
May 22, 2015 |
VASANTHY MOHAN Vs. THE NEDUNGADI BANK AND ORS.
|
August 6, 2015 |
VASU AND ORS. Vs. G. PARAMASIVAM AND ORS.
|
March 18, 2015 |
VASU R. Vs. VILLAGE OFFICER, VADAKARAPPATHY VILLAGE OFFICE
|
January 5, 2015 |
VASUDEVA PANICKER AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 9, 2015 |
VASUDEVAN Vs. DEPUTY TAHASILDAR (INSPECTION)
|
April 24, 2015 |
VASUDEVAN Vs. STATE OF KERALA
|
September 18, 2015 |
VASUDEVAN ACHARI Vs. STATE OF KERALA
|
September 3, 2015 |
VAVACHAN Vs. SASI
|
September 22, 2015 |
VEENA T.K. Vs. STATE OF KERALA AND ORS.
|
February 18, 2015 |
VEERABHADRAM CHIEF MANAGER, UCO BANK AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 26, 2015 |
VELAYUDHANKUTTY AND ORS. Vs. C.P. SUDHEER
|
October 16, 2015 |
VELLINKIRI Vs. STATE OF KERALA
|
May 21, 2015 |
VELLIYARA TOURIST COMPLEX PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
April 6, 2015 |
VELUKKAN Vs. STATE OF KERALA
|
October 1, 2015 |
VELUTHAPARAMBATH VASANTHA AND ORS. Vs. PURTHALATHKUNIYIL ALAKKADAN CHATHU AND ORS.
|
July 21, 2015 |
VENJARAMOOD SERVICE CO-OPERATIVE BANK LTD. Vs. H.SWARNALATHA
|
January 7, 2015 |
VENKITACHALAM AND ORS. Vs. STATE OF KERALA
|
April 9, 2015 |
VENNAYAKKOT RAMADASAN NAIR Vs. STATE OF KERALA
|
February 4, 2015 |
VENU Vs. STATE OF KERALA
|
December 8, 2015 |
VENUGOPAL Vs. DISTRICT COLLECTOR
|
October 5, 2015 |
VENUGOPAL Vs. STATE OF KERALA AND ORS.
|
August 20, 2015 |
VENUGOPAL K. Vs. UNION OF INDIA AND ORS.
|
February 23, 2015 |
VENUGOPALA PANICKER Vs. UNNIKRISHNA PANICKER AND ORS.
|
April 10, 2015 |
VENUGOPALAN NAIR Vs. STATE OF KERALA
|
August 10, 2015 |
VESUKUTTAN @ RAMANKUTTY Vs. STATE OF KERALA
|
October 12, 2015 |
VETTATHIL AGENCIES Vs. COMMERCIAL TAX OFFICER, CHERTHALA
|
December 2, 2015 |
VIBISH Vs. THE NATIONAL INSURANCE CO. LTD.
|
June 11, 2015 |
VIDHYA SANGEETH Vs. DISTRICT COLLECTOR
|
January 7, 2015 |
VIJAYA KUMARAN PILLAI R. Vs. STATE OF KERALA AND ORS.
|
October 19, 2015 |
VIJAYA LEKSHMI Vs. INDIAN BANK AND ORS.
|
October 12, 2015 |
VIJAYAKUMAR AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 23, 2015 |
VIJAYAKUMARAN NAIR Vs. AJIKUMAR
|
February 27, 2015 |
VIJAYAKUMARI Vs. KERALA STATE ELECTION COMMISSION AND OTHERS
|
October 9, 2015 |
VIJAYAKUMARI Vs. DISTRICT COLLECTOR, MALAPPURAM AND ORS.
|
July 8, 2015 |
VIJAYAKUMARI Vs. STATE OF KERALA; EXCISE INSPECTOR
|
December 17, 2015 |
VIJAYALAKSHMI K. Vs. BRANCH MANAGER, STATE BANK OF TRAVANCORE
|
April 6, 2015 |
VIJAYAMMA Vs. THE STATE OF KERALA
|
May 20, 2015 |
VIJAYAMMA RAJU Vs. KERALA STATE ELECTION COMMISSION
|
January 5, 2015 |
VIJAYAN Vs. K. RAMYA
|
August 11, 2015 |
VIJAYAN Vs. S H O OF MEPPAYYUR POLICE STATION
|
October 5, 2015 |
VIJAYAN Vs. STATE OF KERALA
|
May 25, 2015 |
VIJAYAN Vs. STATE OF KERALA
|
December 7, 2015 |
VIJAYAN Vs. STATE OF KERALA
|
September 30, 2015 |
VIJAYAN AND OTHERS Vs. STATE OF KERALA
|
December 11, 2015 |
VIJAYAN P.G. AND ORS. Vs. MOHANAN AND ORS.
|
September 25, 2015 |
VIJAYAPPAN Vs. STATE OF KERALA
|
May 20, 2015 |
VIJAYASHOMA V. AND ORS. Vs. STATE OF KERALA AND ORS.
|
June 4, 2015 |
VIJO GEORGE AND ORS. Vs. UNION OF INDIA AND ORS.
|
February 6, 2015 |
VIJYAMMA AND ORS. Vs. DINESAN AND ORS.
|
March 30, 2015 |
VIKRAM N BANDA Vs. CORPORATION OF KOCHI; HEALTH INSPECTOR, CORPORATION OF KOCHI; DISTRICT MEDICAL OFFICER; C M BEEMA; IBRAHIM KUTTY AND ORS
|
July 10, 2015 |
VIKRAMAN Vs. STATE OF KERALA AND ORS.
|
February 3, 2015 |
VILASINI E.D. Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES AND ORS.
|
September 17, 2015 |
VIMAL Vs. STATE OF KERALA
|
January 6, 2015 |
VIMALA Vs. STATE OF KERALA
|
September 3, 2015 |
VIMALA Vs. THE TAHSILDAR AND ORS.
|
March 12, 2015 |
VINAYAKRISHNAN Vs. COMMISSIONER FOR LAND REVENUE
|
June 22, 2015 |
VINAYAN Vs. RADHAKRISHNAN
|
June 10, 2015 |
VINCENT Vs. SHAJAN AND ORS.
|
January 19, 2015 |
VINCENT Vs. SHAJAN
|
January 9, 2015 |
VINCENT PANIKULANGARA Vs. UNION OF INDIA AND ORS.
|
December 7, 2015 |
VINCENT PANIKULANGARA Vs. STATE OF KERALA AND ORS.
|
October 7, 2015 |
VINCENT PANIKULANGARA Vs. UNION OF INDIA AND ORS.
|
October 28, 2015 |
VINCENT PERERA Vs. STATE OF KERALA AND ORS.
|
March 13, 2015 |
VINCENT PERERA Vs. STATE OF KERALA AND ORS.
|
September 9, 2015 |
VINEETH Vs. STATE OF KERALA
|
October 1, 2015 |
VINITHA K V Vs. VIJAYANANDA PRABHU
|
November 4, 2015 |
VINITHA VIKRAMAN Vs. THE STATE TRANSPORT APPELLATE TRIBUNAL AND ORS.
|
March 9, 2015 |
VINOD Vs. STATE OF KERALA
|
December 23, 2015 |
VINOD & ORS. Vs. UNION OF INDIA & ORS.
|
August 4, 2015 |
VINOD B.S. Vs. CHIKKU A.M. AND ORS.
|
October 1, 2015 |
VINOD GEORGE AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 19, 2015 |
VINOD K.J. Vs. THE VARANDARAPPILLY PANCHAYAT VANITHA CO-OP. SOCIETY LTD. AND ORS.
|
May 27, 2015 |
VINOD K.K. AND ORS. Vs. SUNNY ABRAHAM AND ORS.
|
February 4, 2015 |
VINOD KUMAR Vs. DHANASHILPI FINANCE & HIRE PURCHASE(P) LTD
|
November 2, 2015 |
VINOD KUMAR Vs. STATION HOUSE OFFICER, CHANGARAMKULAM POLICE STATION
|
March 18, 2015 |
VINOD M Vs. DISTRICT COLLECTOR
COLLECTORATE; CHIEF ENVIORONMENTAL ENGINEER AND ORS
|
July 23, 2015 |
VINODAN Vs. SUNIL KUMAR AND ORS.
|
April 10, 2015 |
VINODKUMAR K. AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 20, 2015 |
VINODKUMAR T.R. AND ORS. Vs. THE SOCIETY, ENATH SERVICE CO-OPERATIVE BANK LTD. AND ORS.
|
August 13, 2015 |
VIPIN KUNJACHAN Vs. L.B.S. CENTRE FOR SCIENCE & TECHNOLOGY AND ORS.
|
January 30, 2015 |
VIPIN V. Vs. TRANSFORMERS AND ELECTRICALS KERALA LIMITED AND ORS.
|
November 18, 2015 |
VISALAKSHI K.T. Vs. THE STATE OF KERALA AND ORS.
|
March 6, 2015 |
VISHNU K.J. Vs. THE DIRECTOR OF HIGHER SECONDARY EDUCATION AND ORS.
|
January 27, 2015 |
VISHNU. R. NAIR Vs. UNIVERSITY OF CALICUT AND ORS.
|
March 11, 2015 |
VISMAYAS MAX ANIMATION ACADEMY Vs. MAHATHMA GANDHI UNIVERSITY AND ORS.
|
September 11, 2015 |
VISWAMBHARAN Vs. SOMAN AND OTHERS
|
October 5, 2015 |
VISWANADHAN Vs. STATE OF KERALA
|
December 9, 2015 |
VISWANATHAN Vs. STATE OF KERALA
|
November 6, 2015 |
VISWANATHAN Vs. STATE OF KERALA
|
January 22, 2015 |
VITHURA SREE MAHADEVAR TEMPLE TRUST AND ORS. Vs. THE DISTRICT COLLECTOR AND ORS.
|
May 20, 2015 |
VIVAN VARGHESE Vs. THE STATE OF KERALA AND ORS.
|
June 8, 2015 |
VJAYENDRAKUMARAN NAIR AND ORS. Vs. STATE OF KERALA AND ORS.
|
July 29, 2015 |
VYPIN KURIES & FINANCE HAVING Vs. BINDU AJITH; STATE OF KERALA
|
December 18, 2015 |
W. ELECTRO CHEMICALS Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
May 22, 2015 |
WAYANAD MUSLIM ORPHANAGE MUTTIL Vs. THE ADDITIONAL REGISTERING AUTHORITY
|
January 9, 2015 |
WEXCO HOMES PVT LTD Vs. UNION OF INDIA
|
November 24, 2015 |
WILSON JACOB Vs. KATTAPPANA GRAMA PANCHAYAT AND ORS.
|
February 20, 2015 |
WIM ROCK GRANITE PVT LTD Vs. STATE OF KERALA AND ORS
|
September 11, 2015 |
XAVIER K.V. Vs. STATE OF KERALA AND ORS.
|
July 17, 2015 |
XAVIERS RESIDENCY Vs. STATE OF KERALA AND ORS.
|
March 31, 2015 |
XAVIOR Vs. STATE OF KERALA
|
December 1, 2015 |
Y. SLEEBACHAN Vs. THE STATE OF KERALA AND ORS.
|
November 18, 2015 |
YACOB Vs. KUNJUMOL
|
March 19, 2015 |
YASH THOMAS MANNULLY AND ORS. Vs. UNION OF INDIA AND ORS.
|
August 21, 2015 |
YATHEENDRA DAS R Vs. CATHOLIC SYRIAN BANK
|
September 17, 2015 |
YOHANNAN Vs. STATE OF KERALA
|
February 19, 2015 |
YUNUS Vs. JASEERA
|
December 14, 2015 |
ZENITH AND ORS. Vs. SAKKIR HUSSAIN AND ORS.
|
June 26, 2015 |
ZIBITT SOFTWARE TECHNOLOGIES PRIVATE LIMITED Vs. STATE OF KERALA
|
April 10, 2015 |