A A ABDUL RASHEED HAJEE Vs. CORPORATION OF KOCHI
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September 22, 2014 |
A K B SADBHAVANA MISSION TRUST Vs. STATE OF KERALA
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July 17, 2014 |
A K UTHAMAN Vs. SEEYILESH KARSANDAS RADIA
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June 24, 2014 |
A KAMALUDHEEN, S/O ALI AKBAR AND ORS Vs. M SHAHARBAN BEEVI AND ORS
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March 4, 2014 |
A KRISHNAN, S/O AMBADY Vs. EXCISE INSPECTOR, KASARGOD EXCISE RANGE
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April 2, 2014 |
A N JAYAPRAKASH, S/O M V NARAYANA PILLAI Vs. VIJU CHACKO, S/O LATE K V CHACKO
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July 10, 2014 |
A P BALAKRISHNAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES,
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August 14, 2014 |
A SAGEER Vs. KERALA STATE PUBLIC SERVICE COMMISSION
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November 18, 2014 |
A V GEORGE Vs. CHANCELLOR, MAHATMA GANDHI UNIVERSITY
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September 26, 2014 |
A YOUNUS KUNJU, S/O ABDULLA KUNJU AND ORS Vs. STATE OF KERALA AND ORS
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February 25, 2014 |
A. BASHEER Vs. A. SAIFUL ISLAM
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October 9, 2014 |
A. CHANDRAN Vs. BANK OF BARODA REP. BY ITS CHIEF MANAGER
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May 26, 2014 |
A. HAREESHKUMAR Vs. PUTHUPARIYARAM GRAMA PANCHAYAT
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August 19, 2014 |
A. KADEEJA Vs. STATE OF KERALA
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June 30, 2014 |
A. KRISHNAN Vs. FEDERAL BANK LTD.
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June 5, 2014 |
A. MAJI GEORGE Vs. STATE OF KERALA
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February 13, 2014 |
A. MOHAMMED BASHEER Vs. THE STATE OF KERALA
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October 28, 2014 |
A. PHILIP Vs. LIZY
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November 24, 2014 |
A. RAJAGOPAL KARUNAN Vs. SALIM RAJ AND ORS.
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November 17, 2014 |
A. RAJAN Vs. STATE OF KERALA
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July 1, 2014 |
A. VINOD KUMAR Vs. THIRUVANANTHAPURAM FARMERS SOCIAL WELFARE CO-OPERATIVE SOCIETY
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October 27, 2014 |
A. YASODARAN Vs. ANANTHAPURAM CO-OPERATIVE SOCIETY LTD.
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February 20, 2014 |
A.A. JOSEPH Vs. SREE GOKULAM CHITS & FINANCE CO. PVT. LTD.
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July 15, 2014 |
A.A. NAZAR Vs. THE JOINT REGIONAL TRANSPORT OFFICER
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October 24, 2014 |
A.ABHILASH Vs. MANAGEMENT OF TRAVANCORE TITANIUM PRODUCTS LTD.
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March 6, 2014 |
A.AYYAPPAN, S/O.NARAYANAN NAIR Vs. RADHA
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May 26, 2014 |
A.D. ANTONY Vs. THE COMPTROLLER
|
November 28, 2014 |
A.G. VIJAYAKUMAR Vs. PAZHAYANNUR BLOCK PANCHAYAT
|
September 26, 2014 |
A.G.RAVINDRANATHAN Vs. LAND REVENUE COMMISSIONER
|
August 8, 2014 |
A.K. JAWAHARLAL Vs. SECRETARY TO GOVERNMENT, TAXES (E) DEPARTMENT
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February 10, 2014 |
A.K. ROOPA Vs. STATE OF KERALA
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January 23, 2014 |
A.M. ABDUL GAFOOR Vs. CALICUT UNIVERSITY
|
November 5, 2014 |
A.M. ASHAR SREE GOKULAM MEDICAL COLLEGE AND RESEARCH FOUNDATION Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
February 19, 2014 |
A.M.M. BASHEER Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR REPRESENTING THE DETECTIVE INSPECTOR, CBCID (SIG)
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March 20, 2014 |
A.P. KURIAN Vs. K.M. POULOSE
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August 28, 2014 |
A.P. VASU Vs. P.K. BALAKRISHNAN
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March 21, 2014 |
A.P.VARGHESE Vs. UNION OF INDIA
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August 13, 2014 |
A.PRADEEPKUMAR Vs. STATE OF KERALA
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May 16, 2014 |
A.R. BASHEER Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
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April 7, 2014 |
A.SUKUMARAN Vs. STATE OF KERALA
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August 12, 2014 |
A.T. UNNIKRISHNAN Vs. BABIL POLYMERS PULAMANTHOLE
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May 26, 2014 |
A.V. MATHEW Vs. STATE OF KERALA
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November 28, 2014 |
A.V. SATHYABHAMA Vs. THE MANAGER, MOOTHEDATH HIGH SCHOOL
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October 9, 2014 |
A.V.GEORGE Vs. CHANCELLOR, MAHATMA GANDHI UNIVERSITY
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August 18, 2014 |
A.X. VARGHESE Vs. STATE OF KERALA
|
June 16, 2014 |
A.X.VARGHESE Vs. STATE OF KERALA
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May 16, 2014 |
ABBAS @ AMBACHU @ KHALID Vs. STATE OF KERALA
|
August 4, 2014 |
ABBAS REPRESENTED BY HIS POWER OF ATTORNEY HOLDER S. ABDULLA Vs. MOIDEEN KUNHI
|
August 8, 2014 |
ABDU NOUSHAD Vs. SUB INSPECTOR OF POLICE
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July 1, 2014 |
ABDUL AJMAL Vs. STATE OF KERALA
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December 2, 2014 |
ABDUL ALI Vs. STATE OF KERALA
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September 24, 2014 |
ABDUL ASEES Vs. SPECIAL VILLAGE OFFICER, POTHUKAL VILLAGE
|
February 7, 2014 |
ABDUL AZEEZ Vs. NATIONAL INVESTIGATION AGENCY
|
June 6, 2014 |
ABDUL AZEEZ Vs. STATE OF KERALA
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February 4, 2014 |
ABDUL AZIZ Vs. STATE OF KERALA
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May 30, 2014 |
ABDUL BUHARI Vs. RAMLATH MEMORIAL CHARITABLE TRUST
|
March 31, 2014 |
ABDUL GADHAF MANNIL Vs. STATE OF KERALA
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May 21, 2014 |
ABDUL GAFOOR Vs. SULAIKHA
|
July 2, 2014 |
ABDUL GAFOOR V P ,SON OF MOHAMED V P Vs. O RAMESH, SON OF CHANDUKUTTY,THATARAKANDYIL
|
July 9, 2014 |
ABDUL HUCK, SON OF ABDULKARIM, SABEENA MANZIL VEEDU AND ORS Vs. STATE OF KERALA AND ORS
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March 27, 2014 |
ABDUL JALEEL Vs. STATION HOUSE OFFICER
|
May 16, 2014 |
ABDUL JALEEL Vs. SUB INSPECTOR OF POLICE, MANJERI
|
May 20, 2014 |
ABDUL JAMSHEER Vs. STATE OF KERALA
|
May 31, 2014 |
ABDUL KADER BARAMI Vs. STATE OF KERALA
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August 19, 2014 |
ABDUL KAFFAR Vs. DEPUTY COMMISSIONER, COMMERCIAL TAXES
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August 25, 2014 |
ABDUL KAREEM Vs. STATE OF KERALA
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August 21, 2014 |
ABDUL KAREEM Vs. DISTRICT COLLECTOR
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May 23, 2014 |
ABDUL KARIM Vs. K.B.BAVA
|
August 22, 2014 |
ABDUL KHADAR SHABIR AND ORS Vs. A K SADAJI AND ORS
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February 5, 2014 |
ABDUL KHADER Vs. DISTRICT COLLECTOR
|
February 20, 2014 |
ABDUL KHADER Vs. DISTRICT COLLECTOR, THRISSUR AND ORS.
|
February 18, 2014 |
ABDUL KHADER Vs. STATE OF KERALA
|
August 21, 2014 |
ABDUL KHADER @ KASAI KHADER Vs. STATION HOUSE OFFICER MANJESHWAR POLICE STATION
|
August 14, 2014 |
ABDUL KHADER AND ORS. Vs. STATE OF KERALA AND ORS.
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December 9, 2014 |
ABDUL KHARIM Vs. M.M. SHIBILY
|
July 7, 2014 |
ABDUL LATHEEF Vs. J.D.T. ISLAM ORPHANAGE COMMITTEE
|
October 15, 2014 |
ABDUL LATHEEF Vs. STATE OF KERALA
|
August 22, 2014 |
ABDUL MAJEED Vs. STATE OF KERALA
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July 4, 2014 |
ABDUL MAJEED Vs. STATE OF KERALA
|
August 4, 2014 |
ABDUL MANAF Vs. T K EBRAHIM
|
September 30, 2014 |
ABDUL MANAF Vs. COMMERCIAL TAX OFFICER
|
November 7, 2014 |
ABDUL NAZAR M.P. Vs. DISTRICT COLLECTOR
|
June 3, 2014 |
ABDUL NAZAR V M AND ORS Vs. AMAL BABU AND ORS
|
February 18, 2014 |
ABDUL NAZEER Vs. STATE OF KERALA
|
May 27, 2014 |
ABDUL NAZER Vs. THE DEPUTY TRANSPORT COMMISSIONER
|
October 27, 2014 |
ABDUL RAHEEM Vs. THAHA
|
October 24, 2014 |
ABDUL RAHIM Vs. A.T. VENUGOPALAN
|
December 12, 2014 |
ABDUL RAHIMAN Vs. COMMISSIONER FOR WORKMEN COMPENSATION
|
August 8, 2014 |
ABDUL RAHIMAN Vs. STATE OF KERALA
|
November 17, 2014 |
ABDUL RASHEED Vs. GOVERNMENT OF INDIA
|
March 7, 2014 |
ABDUL RASHEED Vs. STATE OF KERALA
|
August 26, 2014 |
ABDUL RASHEED Vs. SUB INSPECTOR OF POLICE
|
January 1, 2014 |
ABDUL RASHEED @ RASHEED, S/O.MUHAMMED Vs. T.ALAVI, S/O.MOHAMMED KUTTY
|
August 6, 2014 |
ABDUL RASSAK Vs. NEYYATTINKARA MUNICIPALITY MUNICIPAL OFFICE
|
September 22, 2014 |
ABDUL RAUF Vs. MOHAMMED HASSAN
|
September 16, 2014 |
ABDUL REHMAN Vs. JUVARIA
|
June 18, 2014 |
ABDUL SALAM Vs. STATE OF KERALA
|
May 22, 2014 |
ABDUL SALAM @ SALAM Vs. ARSHAD
|
August 5, 2014 |
ABDUL SALAM B.K. Vs. STATE OF KERALA
|
August 22, 2014 |
ABDUL SALAM.T. Vs. MANAGER, A.U.P. SCHOOL
|
February 19, 2014 |
ABDUL SAMAD Vs. SULAIKHA
|
October 1, 2014 |
ABDUL SAMAD @ SAMAD Vs. STATE OF KERALA
|
August 4, 2014 |
ABDUL SAMAD, S/O MOHAMMED KUNJU Vs. MANAGING DIRECTOR, POWER GRID CORPORATION OF INDIA LTD
|
April 3, 2014 |
ABDUL SATHAR A Vs. ANOOJA BASHEER
|
August 14, 2014 |
ABDUL SATHAR A. Vs. ANOOJA BASHEER
|
August 4, 2014 |
ABDULLA Vs. STATE OF KERALA
|
August 27, 2014 |
ABDULLA K.H. AND ORS. Vs. STATE OF KERALA AND ORS.
|
November 26, 2014 |
ABDULLAH Vs. HAJIRA
|
July 31, 2014 |
ABDULLAKUTTYMUZHIYAN Vs. STATE OF KERALA
|
May 13, 2014 |
ABDURAHIMAN HAJI Vs. KERALA STATE WAKF BOARD
|
May 27, 2014 |
ABDURAHIMAN NAGAR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
January 27, 2014 |
ABEY THOMAS Vs. STATE OF KERALA
|
December 8, 2014 |
ABHAYADEV Vs. KUNJUMON
|
December 12, 2014 |
ABIJA MERIN EDISON Vs. MAHATMA GANDHI UNIVERSITY
|
April 1, 2014 |
ABOOBACKER Vs. MANJERI MUNICIPALITY
|
November 13, 2014 |
ABOOBACKER Vs. STATE OF KERALA
|
June 12, 2014 |
ABOOBACKER Vs. PURUSHU
|
June 4, 2014 |
ABOOBACKER U.V. Vs. STATE OF KERALA
|
August 29, 2014 |
ABRAHAM Vs. LISSY
|
July 1, 2014 |
ABRAHAM @ AVARACHAN Vs. DY. SUPDT. OF POLICE
|
January 13, 2014 |
ABRAHAM JACOB Vs. MUBARAK
|
June 25, 2014 |
ABRAHAM K.L. Vs. STATE OF KERALA
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April 7, 2014 |
ABRAHAM MATHEW Vs. MARIAMMA YOHANNAN
|
February 18, 2014 |
ABY P. MATHEW Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 4, 2014 |
ACHITHRAN P.P. Vs. K.K. SREEDHARAN
|
November 24, 2014 |
ACHU S. PILLAI Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 1, 2014 |
ACHUTHAN Vs. STATE OF KERALA
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March 3, 2014 |
ACHUTHAN Vs. STATE OF KERALA
|
January 1, 2014 |
ADANI INFRASTRUCTURE & DEVELOPERS PRIVATE. LTD Vs. M.F. SAYED
|
May 27, 2014 |
ADANI INFRASTRUCTURE AND DEVELOPERS PVT LTD Vs. STATE OF KERALA
|
February 21, 2014 |
ADARSH Vs. STATE OF KERALA
|
June 26, 2014 |
ADHEESH C.V. Vs. PRAVITHA M.P.
|
October 27, 2014 |
ADITHYA DRUG LINES Vs. COMMISSIONER OF CUSTOMS, COCHIN
|
March 3, 2014 |
ADOT THAIVALAPPU THARWAD VAKA VAYANATTU AND ORS. Vs. P. BALAN AND ORS.
|
October 31, 2014 |
ADV. JOICE GEORGE Vs. ELECTION COMMISSIONER OF INDIA
|
April 4, 2014 |
AHAMED KABEER Vs. STATE OF KERALA
|
April 11, 2014 |
AHAMMAD KABEER Vs. STATE OF KERALA
|
February 28, 2014 |
AHAMMED SHAFI.H. Vs. STATE OF KERALA
|
May 22, 2014 |
AISHABEEVI Vs. SUPERINTENDENT OF POLICE
|
July 11, 2014 |
AISWARIYA Vs. KENDRIYA VIDYALAYA SANGATHAN
|
October 24, 2014 |
AISWARYA Vs. INSPECTOR OF POLICE
|
August 28, 2014 |
AITHAPPA, S/O MADHAVA Vs. STATE OF KERALA
|
September 18, 2014 |
AJAYA GHOSH Vs. K.S. BABY SUDHAKARAN
|
October 27, 2014 |
AJAYAKUMAR Vs. MANOJ
|
December 10, 2014 |
AJESH Vs. STATE OF KERALA
|
November 21, 2014 |
AJESH K.ZACHARIAH Vs. STATE OF KERALA
|
January 27, 2014 |
AJFAN FOODS Vs. DY. COMMISSIONER OF CUSTOMS, COCHIN
|
March 26, 2014 |
AJI Vs. STATE OF KERALA
|
August 1, 2014 |
AJI Vs. STATE OF KERALA
|
September 20, 2014 |
AJI @ AJIKUTTAN Vs. STATE OF KERALA
|
March 20, 2014 |
AJI V. DEV Vs. STATE OF KERALA
|
January 20, 2014 |
AJIKUMAR Vs. STATE OF KERALA
|
May 16, 2014 |
AJITH Vs. SUB INSPECTOR OF POLICE
|
May 23, 2014 |
AJITH Vs. STATE OF KERALA
|
December 3, 2014 |
AJITH Vs. STATE OF KERALA
|
November 7, 2014 |
AJITH Vs. STATE OF KERALA
|
August 4, 2014 |
AJITH ISSAC Vs. STATE OF KERALA
|
April 11, 2014 |
AJITH KUMAR Vs. UNIVERSITY OF KERALA
|
October 28, 2014 |
AJITH KUMAR Vs. THE CHANCELLOR
|
December 3, 2014 |
AJITH KUMAR S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 3, 2014 |
AJITH, Vs. STATE OF KERALA
|
August 28, 2014 |
AJITHA Vs. STATE
|
November 5, 2014 |
AJITHAKUMARI K.B. Vs. STATEOF KERALA
|
August 11, 2014 |
AJITHKUMAR Vs. INDIAN RAILWAY CATERING AND TOURISAM CORPORATION LTD
|
October 13, 2014 |
AJITHKUMAR Vs. STATE OF KERALA
|
March 12, 2014 |
AKASH SATHYAN Vs. STATE OF KERALA
|
June 6, 2014 |
AKBAR P. Vs. SUB INSPECTOR OF POLICE AND ORS.
|
November 25, 2014 |
AKBAR TRAVELS OF INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
August 29, 2014 |
AKHIL Vs. C.A. ABDUL MAJEED
|
February 3, 2014 |
AKHIL Vs. MANAGING DIRECTOR, KSRTC AND ORS.
|
November 12, 2014 |
AL AHALI BUSINESS TRADE LINK (P) LTD. Vs. STATE OF KERALA
|
March 24, 2014 |
ALAVI REP: BY MUKTHIAR AGENT AYISHABI Vs. STATE OF KERALA
|
April 11, 2014 |
ALBERT TAURO Vs. STATE OF KERALA
|
July 30, 2014 |
ALBIN DISOUZA Vs. REGIONAL TRANSPORT OFFICER
|
October 10, 2014 |
ALEX ITTICHERIA AND DAVID ITTICHERIA Vs. SUPERINTENDENTING ENGINEER
|
February 4, 2014 |
ALEXANDER Vs. MAVELIKKARA MUNICIPALITY
|
June 20, 2014 |
ALEXANDER Vs. KERALA FINANCIAL CORPORATION
|
August 27, 2014 |
ALEXANDER Vs. STATE OF KERALA
|
February 25, 2014 |
ALEXANDER LUKE @ LUKOSE Vs. STATE OF KERALA
|
August 4, 2014 |
ALEYKUTTY OUSEPH AND ORS Vs. JOSEPH AND ORS
|
January 2, 2014 |
ALI K. Vs. C. MUHAMMED KABEER
|
November 18, 2014 |
ALI MOHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 18, 2014 |
ALIA TERESA T.M. Vs. MAHATMA GANDHI UNIVERSITY, REPRESENTED BY ITS REGISTRAR
|
February 3, 2014 |
ALIAS JOHN Vs. STATE OF KERALA
|
July 3, 2014 |
ALICE Vs. STATE OF KERALA
|
March 18, 2014 |
ALIYAMMA JOHN, D/O K C JOHN AND ORS Vs. MOHANAN PILLAI @ DILEEP KUMAR AND ORS
|
February 7, 2014 |
ALIYAMMA MATHAI Vs. STATE OF KERALA
|
June 23, 2014 |
ALIYAMMA VARGHESE Vs. THE JOINT REGISTRAR
|
October 24, 2014 |
ALL INDIA COUNCIL FOR TECH EDUCATION Vs. THE CHAIRMAN, MALA EDUCATION TRUST
|
July 15, 2014 |
ALL KERALA CO-OPERATIVE URBAN BANK EMPLOYEES ASSOCIATION Vs. THE STATE OF KERALA
|
October 15, 2014 |
ALLIMUTHU, S/O KARUMBAKOWDER Vs. STATE OF KERALA AND ORS
|
February 25, 2014 |
ALSHA JOSEPH Vs. UNIVERSITY OF CALICUT
|
July 23, 2014 |
ALSHAD Vs. MANOJ
|
August 1, 2014 |
ALTHAF Vs. STATE OF KERALA
|
August 8, 2014 |
ALTHAF Vs. THE STATION HOUSE OFFICER
|
November 25, 2014 |
ALUVA CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK Vs. V.P. RAJEEV PISHARATH HOUSE (JYOTHIS), ERNAKULAM
|
February 26, 2014 |
AMAL PUBLIC SCHOOL Vs. STATE OF KERALA
|
November 28, 2014 |
AMARAVATHY SOMASUNDARAM(EXPIRED) Vs. THE CHIEF COMMISSIONER OF INCOME TAX
|
October 13, 2014 |
AMBROSE.P.A @ BAIJU Vs. STATE OF KERALA
|
May 26, 2014 |
AMEER ALY P.K. Vs. KERALA STATE HOUSING BOARD
|
October 15, 2014 |
AMEER BABU Vs. STATE OF KERALA
|
November 28, 2014 |
AMITY ROCKS PRODUCTS (PVT ) LTD Vs. STATE OF KERALA
|
August 20, 2014 |
AMMED MALOL Vs. MANMADHAN M.P.
|
October 20, 2014 |
AMMU.K Vs. STATE OF KERALA
|
April 29, 2014 |
AMMUKUTTY VADAKUZHICHIRA Vs. A N KRISHNA KURUP
|
March 11, 2014 |
AMV INFRASTRUCTURE AND PROPERTIES (P) LTD Vs. STATE OF KERALA
|
July 22, 2014 |
ANAGHA PRASAD Vs. M.C. ABU
|
September 2, 2014 |
ANAND Vs. STATE OF KERALA
|
June 10, 2014 |
ANAND ANOOP Vs. UNION OF INDIA
|
June 19, 2014 |
ANASOOYA @ ANEECHA, D/O SUSEELA AND ORS Vs. STATE AND ORS
|
February 20, 2014 |
ANEES M. Vs. DISTRICT COLLECTOR KOLLAM
|
August 26, 2014 |
ANEESH Vs. THE OMBUDSMAN FOE LOCAL SELF GOVERNMENT INSTITUTIONS
|
March 3, 2014 |
ANEESH Vs. STATE OF KERALA
|
May 26, 2014 |
ANEESH Vs. STATE OF KERALA
|
October 30, 2014 |
ANEESH KUMAR Vs. STATE OF KERALA
|
July 1, 2014 |
ANEESH MON Vs. SHERINA
|
October 10, 2014 |
ANEESH. P. Vs. STATE OF KERALA
|
August 11, 2014 |
ANEYKUTTY JOSEPH Vs. KERALA AGRICULTURAL UNIVERSITY
|
July 11, 2014 |
ANFAR Vs. STATE OF KERALA
|
September 2, 2014 |
ANIAMMA MATHEW Vs. MAHATMA GANDHI UNIVERSITY
|
November 27, 2014 |
ANIL Vs. STATE OF KERALA
|
July 7, 2014 |
ANIL DEVASIA Vs. NISHIDA K.
|
August 26, 2014 |
ANIL K. SREENIVASAN Vs. OMANAKUTTAN ULAHAKALLUMKAL
|
July 1, 2014 |
ANIL KUMAR Vs. LABOUR COMMISSIONER
|
January 17, 2014 |
ANIL KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 25, 2014 |
ANIL KUMAR Vs. STATE OF KERALA
|
September 29, 2014 |
ANIL KUMAR S. Vs. THE STATE OF KERALA
|
October 23, 2014 |
ANIL KUMAR, S/O BALAN Vs. STATE OF KERALA
|
September 30, 2014 |
ANIL S PILLAI Vs. SUDHA S
|
September 26, 2014 |
ANIL T K Vs. STATE OF KERALA
|
September 30, 2014 |
ANILKUMAR @ CHANTHU Vs. STATE OF KERALA
|
March 4, 2014 |
ANILKUMAR AND ORS Vs. STATE OF KERALA AND ORS
|
February 12, 2014 |
ANILKUMAR M Vs. LEENA SURAJ
|
September 29, 2014 |
ANILKUMAR N.R. Vs. SAJU THURUTHIKUNNEL
|
August 4, 2014 |
ANILKUMAR, S/O VASU NADAR Vs. STATE OF KERALA
|
September 16, 2014 |
ANISH P. MATHEW Vs. STATE OF KERALA
|
July 14, 2014 |
ANISHKUMAR M.S. Vs. THE DIVISIONAL FOREST OFFICER
|
October 16, 2014 |
ANITHA Vs. KERALA STATE ELECTRICITY BOARD
|
March 14, 2014 |
ANITHA BABY Vs. KUNJAPPAN PAINKILY
|
December 2, 2014 |
ANITHA P.P. Vs. STATE OF KERALA
|
September 16, 2014 |
ANIYAN T. P. Vs. STATE OF KERALA
|
September 24, 2014 |
ANIYAPPAN Vs. STATE OF KERALA
|
February 26, 2014 |
ANNAMMA ALEX Vs. STATION HOUSE OFFICER
|
July 11, 2014 |
ANNAMMA JOSEPH Vs. STATE OF KERALA
|
November 10, 2014 |
ANNAMMA MATHEW Vs. SECRETARY, RANNY-PAZHAVANGADI GRAMA PANCHAYATHU
|
August 5, 2014 |
ANOOP Vs. SUB INSPECTOR OF POLICE
|
May 13, 2014 |
ANOOP G. Vs. THE DISTRICT POLICE CHIEF
|
May 16, 2014 |
ANOOP THOMAS Vs. STATE OF KERALA
|
June 10, 2014 |
ANOOP.K.S Vs. STATE OF KERALA
|
May 23, 2014 |
ANOOP.T.P. AND PRASANNAN M.V. Vs. STATE OF KERALA
|
February 20, 2014 |
ANSAL BUILDWELL LIMITED AND ORS Vs. MAHESH KUMAR MENON I S AND ORS
|
February 5, 2014 |
ANSALAM Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 12, 2014 |
ANSALAM S Vs. K S R T C
|
January 15, 2014 |
ANTO AND ORS Vs. KOCHUTHRESSIA AND ORS
|
February 19, 2014 |
ANTO AUGUSTINE Vs. STATE BANK OF TRAVANCORE
|
August 14, 2014 |
ANTONY A.V. Vs. CORPORATION OF COCHIN
|
December 8, 2014 |
ANTONY ANN KEVIN D'SILVA Vs. SENIOR ENVIRONMENTAL ENGINEER, KERALA POLLUTION CONTROL BOARD
|
February 5, 2014 |
ANTONY C NO 7143 AND ORS Vs. STATE OF KERALA
|
February 17, 2014 |
ANTONY N J Vs. STATE OF KERALA
|
August 21, 2014 |
ANTONY P. MATHEW Vs. REGIONAL MANAGER (MARKETING) LIFE INSURANCE CORPORATION OF INDIA
|
September 2, 2014 |
ANTONY VINCENT Vs. STATE OF KERALA
|
July 17, 2014 |
ANU A.T. Vs. SUB INSPECTOR OF POLICE
|
June 20, 2014 |
ANU ELIZABETH RAJEEV Vs. CENTRAL BOARD OF SECONDARY EXAMINATION
|
May 27, 2014 |
ANU JOLLY Vs. BOBY KURIAKOSE
|
November 25, 2014 |
ANU MARY JOSEPH Vs. STATE OF KERALA
|
August 1, 2014 |
ANUPAMA C.V. Vs. STATE OF KERALA
|
August 18, 2014 |
ANURAJ Vs. SURESH KUMAR
|
June 2, 2014 |
ANWAR Vs. STATE OF KERALA
|
February 18, 2014 |
ANWAR P.K. Vs. STATE OF KERALA
|
July 25, 2014 |
APOLLO TYRES LIMITED REPRESENTED BY HEAD (HR & ADMINISTRATION) & Vs. THE INDUSTRIAL TRIBUNAL
|
April 11, 2014 |
APOLLO TYRES LTD. Vs. THE TAHSILDAR
|
December 1, 2014 |
APPI @ RAFEEQ Vs. A.K. MUNEER
|
August 13, 2014 |
APPLE A DAY PROPERTIES PVT. LTD Vs. STATE OF KERALA
|
July 16, 2014 |
APPLIED NUTRITION SCIENCES Vs. DRUGS INSPECTOR
|
August 26, 2014 |
APPOLLO TYRES LIMITED Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT)
|
November 10, 2014 |
APPUKUTTAN Vs. K VISWAMBHARAN
|
September 23, 2014 |
APPUKUTTAN P T Vs. DEPUTY RANGER
|
June 24, 2014 |
ARCHANA Vs. STATE OF KERALA
|
July 25, 2014 |
ARCHANA AGENCIES REPRESENTED BY ITS MANAGING PARTNER C.N. Vs. COMMERCIAL TAX OFFICER
|
May 6, 2014 |
AREEPARAMBAN ANSAR ALI Vs. STATE OF KERALA
|
May 13, 2014 |
ARIKKULANGARA KUNHIKKELOTH RIGHESH BABU Vs. PULLANHODAN KUNNOTH GOPALAN NAMBIAR
|
October 24, 2014 |
ARJUN THOMAS Vs. STATE OF KERALA
|
July 30, 2014 |
ARUN Vs. BALARAM SHAJI
|
July 30, 2014 |
ARUN BASIL MATHEW Vs. MAYANK BHARATI
|
October 20, 2014 |
ARUN I. JOSE Vs. SUB INSPECTOR OF POLICE
|
October 17, 2014 |
ARUN JOY Vs. ASWATHY
|
August 1, 2014 |
ARUN SAGAR Vs. STATE OF KERALA
|
July 14, 2014 |
ASEER Vs. STATE OF KERALA
|
October 21, 2014 |
ASHA Vs. STATE OF KERALA
|
August 7, 2014 |
ASHA JOSE Vs. STATE OF KERALA
|
August 12, 2014 |
ASHA MATHEW Vs. JOM CHERIAN
|
June 11, 2014 |
ASHARAF PARAKUTH Vs. KONDOTTY GRAMA PANCHAYATH
|
June 10, 2014 |
ASHIQUE Vs. STATE OF KERALA
|
December 15, 2014 |
ASHNA SOFIYA Vs. STATE OF KERALA
|
August 29, 2014 |
ASHOK KUMAR AND ORS. Vs. OIL PALM INDIA LIMITED AND ORS.
|
December 10, 2014 |
ASHOK KUMAR G. Vs. TRAVANCORE DEVASWOM BOARD
|
February 3, 2014 |
ASHOKA. P. Vs. KANNUR UNIVERSITY
|
February 13, 2014 |
ASHOKAN Vs. STATE OF KERALA
|
July 4, 2014 |
ASHRAF Vs. STATE OF KERALA
|
June 9, 2014 |
ASHRAF Vs. INSPECTOR GENERAL OF POLICE
|
July 25, 2014 |
ASHRAF, S/O POOZHITHARA ALAVI Vs. STATE OF KERALA
|
July 7, 2014 |
ASHWIN KOTHARI Vs. STATE OF KERALA
|
June 2, 2014 |
ASIANET SATELITE COMMUNICATIONS LTD. Vs. ANITHAKRISHNADAS
|
August 11, 2014 |
ASIFA VEERA POYIL Vs. UNION OF INDIA AND ORS.
|
November 17, 2014 |
ASMA Vs. DISTRICT COLLECTOR, THRISSUR
|
November 25, 2014 |
ASMABI Vs. STATE OF KERALA
|
April 29, 2014 |
ASOKAN Vs. STATE OF KERALA
|
March 31, 2014 |
ASOKAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
October 29, 2014 |
ASOKAN, S/O GOPALAN AND ORS Vs. STATE OF KERALA AND ORS
|
March 3, 2014 |
ASSAINAR Vs. STATE OF KERALA
|
August 1, 2014 |
ASSAINKUTTY HAJI Vs. KOYAMON
|
August 4, 2014 |
ASSISTANT COMMISSIONER (ASSESSMENT), KOLLAM AND OTHERS Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA AND ANOTHER
|
June 5, 2014 |
ASSISTANT COMMISSIONER (KVAT) AND ORS. Vs. ACC LIMITED
|
July 3, 2014 |
ASSISTANT COMMISSIONER COAL MINES PENSION FUND Vs. DHARMARAJAN
|
September 2, 2014 |
ASSISTANT EXECUTIVE ENGINEER, KSEB Vs. PRINCIPAL AGRICULTURAL OFFICER, KOLLAM AND ORS.
|
December 8, 2014 |
ASSISTANT REGISTRAR OF COMPANIES Vs. OOMMEN P. KOSHY AND ORS.
|
December 4, 2014 |
ASSOCIATE BANKS' RETIRED OFFICERS' ASSOCIATION Vs. STATE BANK OF TRAVANCORE
|
February 25, 2014 |
ASSOCIATION OF MILMA OFFICERS Vs. STATE OF KERALA
|
December 17, 2014 |
ASWATHY KUMAR Vs. REGISTERING AUTHORITY,PALAKKAD
|
July 15, 2014 |
ATHIRA SURESH Vs. PRINCIPAL SECRETARY
|
July 17, 2014 |
ATLY GEORGE Vs. PAUL P.M.
|
October 24, 2014 |
AUGUSTINE GEORGE Vs. STATE OF KERALA
|
August 6, 2014 |
AUTHORISED OFFICER,STATE BANK OF TRAVANCORE RETAIL ASSETS AND SMALL AND MEDIUM ENTERPRISES Vs. .PREMJITH.G.S
|
June 6, 2014 |
AYAMKURISSI MUHAMMED MUSTHAFA Vs. THE STATE OF KERALA
|
June 11, 2014 |
AYANIKKATTU UNNIRAJA Vs. K.P. GURUDAS
|
January 9, 2014 |
AYILLIATH YADHUNATH NAMBIAR AND ORS Vs. STATE OF KERALA AND ORS
|
February 17, 2014 |
AYISHA BEEVI Vs. LAND ACQUISITION OFFICER CIVIL STATION
|
November 4, 2014 |
AYOOR KSHEERA VYAVASAYA CO-OPERATIVE Vs. INSURANCE INSPECTOR
|
August 7, 2014 |
AYYAPPAN NAIR Vs. SALES TAX OFFICER
|
May 26, 2014 |
AZEEZ Vs. MUHAMMAD
|
September 26, 2014 |
B JAYAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 20, 2014 |
B L RUBBER INDUSTRIES PRIVATE LIMITED AND ORS Vs. ASHOK KUMAR KHURANA AND ORS
|
February 7, 2014 |
B MADHU KUMAR AND ORS Vs. STATE OF KERALA AND ORS
|
February 26, 2014 |
B. GOPAKUMAR Vs. CHAIRMAN LIFE INSURANCE CORPORATION OF INDIA
|
August 1, 2014 |
B. KANAKAMMA KUNJAMMA Vs. STATE OF KERALA
|
March 18, 2014 |
B. KHADARKUNJU AND ORS. Vs. A. SURENDRAN AND ORS.
|
October 20, 2014 |
B. KRISHNA KUMAR Vs. THE JOINT REGIONAL TRANSPORT OFFICER
|
December 10, 2014 |
B. MENGHANI Vs. UNION OF INDIA
|
March 24, 2014 |
B. RAJENDRA SHENOY Vs. STATE OF KERALA
|
July 3, 2014 |
B. SUBHASH Vs. STATE OF KERALA
|
July 30, 2014 |
B.A. SAFIA BEEVI Vs. STATE OF KERALA
|
June 17, 2014 |
B.G.R. HOTELS PVT. LTD Vs. THE REGIONAL DIRECTOR
|
July 23, 2014 |
B.K. SAIDALAVI Vs. THENNALA SERVICE CO-OPERATIVE BANK LTD.
|
August 28, 2014 |
B.L.BIJULAL Vs. STATE OF KERALA
|
August 12, 2014 |
B.MANOMOHAN Vs. RAMA DASA MISSION
|
August 27, 2014 |
B.O.DAVIS Vs. B.T.MARTIN
|
March 4, 2014 |
B.SARAVANAN Vs. COMMERCIAL TAX OFFICER
|
August 26, 2014 |
B.WELLINGDON Vs. D.SHYAMA PRASAD
|
August 7, 2014 |
BABISH GIRIJAN Vs. CORPORATION OF THRISSUR
|
August 1, 2014 |
BABU Vs. STATE OF KERALA
|
January 13, 2014 |
BABU Vs. STATE OF KERALA
|
September 2, 2014 |
BABU Vs. JOSE
|
December 8, 2014 |
BABU Vs. R. SUNIL KUMAR
|
November 26, 2014 |
BABU Vs. STATE OF KERALA
|
November 4, 2014 |
BABU Vs. THE EXCISE INSPECTOR
|
September 29, 2014 |
BABU @ JOSEPH, S/O BABY Vs. STATE OF KERALA
|
September 30, 2014 |
BABU AND ORS Vs. SUNNY@ VARGHESE AND ORS
|
January 15, 2014 |
BABU JOHN Vs. STATE OF KERALA
|
June 16, 2014 |
BABU JOSEPH Vs. STATE OF KERALA
|
October 1, 2014 |
BABU M. POULOSE Vs. KERALA STATE ELECTRICITY BOARD
|
March 18, 2014 |
BABU MATHEW AND ORS Vs. RAJAN AND ORS
|
February 14, 2014 |
BABU P.PAPPACHAN Vs. BABY
|
August 18, 2014 |
BABU REMYALAYAM VEETTIL Vs. VIDYA
|
November 26, 2014 |
BABU T.S. Vs. DHARMA PARIPALANA YOGAM
|
March 24, 2014 |
BABU, S/O NANU AND ORS Vs. STATE OF KERALA AND ORS
|
March 12, 2014 |
BABURAJ AND ORS Vs. DEVARAJAN AND ORS
|
February 11, 2014 |
BABURAJ K. Vs. STATE OF KERALA
|
August 8, 2014 |
BABURAJAN Vs. STATE OF KERALA
|
August 11, 2014 |
BABY Vs. STATE OF KERALA
|
October 27, 2014 |
BABY Vs. STEPHEN
|
June 13, 2014 |
BABY @ CHERIYAN, S/O KURUVILA AND ORS Vs. STATE OF KERALA AND ORS
|
January 2, 2014 |
BABY GIREESH Vs. STATE OF KERALA
|
July 17, 2014 |
BABY MEMORIAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
September 26, 2014 |
BABY SHAIMA @ SHAIMA AND ALEEMA BEEVI Vs. STATE OF KERALA
|
February 20, 2014 |
BABY THOMAS Vs. BHARATHY
|
July 3, 2014 |
BACHAN KUMAR Vs. STATE OF KERALA
|
July 14, 2014 |
BACHUMANDAL Vs. STATE OF KERALA
|
May 20, 2014 |
BACKAR HAJI Vs. STATE OF KERALA
|
July 11, 2014 |
BAISIL ATTIPEDDY Vs. FOOD SAFETY COMMISSIONER
|
February 4, 2014 |
BAISIL ATTIPPETY @ BASIL A. G. Vs. UNION OF INDIA
|
April 1, 2014 |
BAJJU Vs. SREE LAKSHMI CASHEW COMPANY
|
April 9, 2014 |
BALABHADRAN Vs. SARADA
|
August 18, 2014 |
BALACHANDRAN AND ORS Vs. KUTTA GUPTHAN AND ORS
|
February 14, 2014 |
BALAKRISHNAN Vs. USHA
|
September 30, 2014 |
BALAKRISHNAN Vs. BACHISOLEEMANTAKATHATHIMA
|
June 4, 2014 |
BALAKRISHNAN Vs. SUMITHRA
|
November 5, 2014 |
BALAKRISHNAN Vs. STATE OF KERALA
|
October 31, 2014 |
BALAKRISHNAN K.K. Vs. STATE OF KERALA
|
May 26, 2014 |
BALAMANIKANDAN Vs. SUB INSPECTOR OF POLICE, MANGARA POLICE STATION
|
March 4, 2014 |
BALAN K G , S/O GOPALAN Vs. STATE OF KERALA
|
August 13, 2014 |
BALARAMAN S/O KANNAN Vs. STATE OF KERALA
|
April 4, 2014 |
BALASO KAKASO NIKAM Vs. DIRECTOR GENERAL OF INCOME TAX (INV)
|
July 9, 2014 |
BALASUBRAMANIAN Vs. SUDARSANAN
|
November 4, 2014 |
BALATHANDAYUTHAM Vs. STATE OF KERALA
|
November 26, 2014 |
BALLU Vs. STATE OF KERALA
|
September 17, 2014 |
BANGANTAVIDA NAZIR Vs. INSPECTOR OF CUSTOMS
|
December 11, 2014 |
BANIYAS GRANITE INDUSTRIES Vs. AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER
|
October 27, 2014 |
BARADENDU NAMVAL @ BARATH Vs. STATE OF KERALA
|
May 21, 2014 |
BASHEER Vs. STATE OF KERALA
|
March 26, 2014 |
BASHEER Vs. STATE OF KERALA
|
November 14, 2014 |
BASHEER ABDULLA Vs. STATE OF KERALA
|
April 29, 2014 |
BASHEER ABOOBACKER Vs. SHAMSUDHEEN
|
April 11, 2014 |
BASHEER AND ORS. Vs. PREMDAS
|
October 17, 2014 |
BASHEER K.V. Vs. STATE OF KERALA
|
May 21, 2014 |
BASHEER MATHER Vs. THE STATE OF KERALA
|
October 24, 2014 |
BASHEER PUTHENVEETTIL Vs. RASIQUE BABU
|
August 20, 2014 |
BASID Vs. SANU
|
September 12, 2014 |
BASIL INDUSTRIES INDIA P LTD Vs. STATE OF KERALA
|
May 28, 2014 |
BAVASONS CONSTRUCTIONS PVT. LTD. Vs. K.R. NAMBIAR
|
June 25, 2014 |
BEEGAM FARSANA S. Vs. STATE OF KERALA
|
September 2, 2014 |
BEENA Vs. B MOHAMMED KHAN @ B M KHAN
|
January 6, 2014 |
BEENA Vs. ANAND RAJ @ AMBALI
|
June 4, 2014 |
BEENA ANIL Vs. STATE OF KERALA
|
October 20, 2014 |
BEERANKUTTY Vs. THE STATE OF KERALA
|
September 16, 2014 |
BEEVIKUTTY AMMA Vs. STATE OF KERALA
|
June 4, 2014 |
BELLA IMPORTS Vs. THE COMMISSIONER OF CUSTOMS HOUSE
|
August 28, 2014 |
BENNY Vs. SUPERINTENDENT OF POLICE
|
November 18, 2014 |
BENNY ISSAC Vs. LILLY ANTONY
|
March 7, 2014 |
BENSON Vs. STATE OF KERALA
|
September 1, 2014 |
BERGER PAINTS INDIA LTD. Vs. ASSISTANT COMMISSIONER
|
November 10, 2014 |
BETH.C.MINI Vs. STATE OF KERALA
|
August 22, 2014 |
BETZY SAMUEL IDICULA Vs. IDICULA BABY
|
February 20, 2014 |
BHADRAN, S/O BHUAVANACHANDRAN Vs. STATE OF KERALA
|
April 8, 2014 |
BHAGIRATHI Vs. K. NARAYANA
|
October 13, 2014 |
BHAGYODAYAM COMPANY Vs. STATE OF KERALA
|
October 29, 2014 |
BHANUMATHI Vs. K G RAGHAVAN
|
August 18, 2014 |
BHARAT HOTEL Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 23, 2014 |
BHARAT HOTEL Vs. REGIONAL DIRECTOR
|
July 23, 2014 |
BHARAT PLYWOOD & TIMBER PRODUCTS (P) LTD. Vs. CESTAT, NEW DELHI
|
June 12, 2014 |
BHARATH AGENCIES Vs. STATE OF KERALA AND ORS.
|
August 27, 2014 |
BHARATH SANCHAR NIGAM LTD Vs. ASSISTANT COMMISSIONER
|
October 14, 2014 |
BHARGHAVAN PILLAI Vs. STATE OF KERALA
|
August 27, 2014 |
BHASKARAN Vs. STATE OF KERALA
|
November 25, 2014 |
BHASKARAN Vs. TRAVANCORE DEVASWOM BOARD
|
October 31, 2014 |
BHASKARAN M Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
April 9, 2014 |
BHASKARAN P.P. Vs. VICE CHANCELLOR, KERALA UNIVERSITY OF HEALTH SCIENCE AND ORS.
|
December 3, 2014 |
BHASKARAN, S/O KOPPY Vs. SUKUMARAN, S/O KOPPY
|
March 3, 2014 |
BHASURA, W/O.DASAN Vs. JIJI, S/O.PURUSHOTHAMAN SAJEEVALAYAM
|
June 9, 2014 |
BHASURANGI Vs. STATE
|
September 16, 2014 |
BHAVADAS K. Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE AND ORS.
|
November 20, 2014 |
BHUVANENDRAN Vs. UNION OF INDIA
|
April 7, 2014 |
BIJU Vs. STATE OF KERALA
|
September 20, 2014 |
BIJU Vs. RAJI
|
July 16, 2014 |
BIJU Vs. THE DISTRICT COLLECTOR, ALAPPUZHA AND THE REVENUE DIVISIONAL OFFICER
|
February 18, 2014 |
BIJU Vs. STATE OF KERALA
|
October 7, 2014 |
BIJU BABU Vs. STAFF SELECTION COMMISSION
|
June 5, 2014 |
BIJU CHERYAN Vs. STATE OF KERALA
|
October 13, 2014 |
BIJU GEORGE KCP HIGHER SECONDARY SCHOOL Vs. SHEEJA E.C.
|
June 2, 2014 |
BIJU M.V. Vs. STATE OF KERALA AND ORS.
|
December 10, 2014 |
BIJU PAUL Vs. MERCY
|
July 10, 2014 |
BIJU RAMACHANDRAN Vs. N. SURESHKUMAR
|
October 31, 2014 |
BIJU RAMESH Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 10, 2014 |
BIJU, S/O MURALEEDHARAN PILLAI Vs. STATE OF KERALA
|
April 7, 2014 |
BIJU, S/O PREMAN AND ORS Vs. STATE OF KERALA AND ORS
|
March 25, 2014 |
BIJU, VARUVILA VEEDU Vs. BABURAJ, B.S.SADANAM
|
June 4, 2014 |
BIJU. K.K. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
October 28, 2014 |
BIJUKUMARI Vs. SREEKUMAR
|
October 21, 2014 |
BIJUMON V.S Vs. ENVIRONMENTAL ENGINEER
|
August 4, 2014 |
BILAL @ AHAMMED BILAL Vs. STATE OF KERALA
|
January 2, 2014 |
BILJITH Vs. STATE OF KERALA
|
August 19, 2014 |
BINANI ZINC LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
March 25, 2014 |
BINDU Vs. ARIPURATH THACHATTU CHANDRAN NAIR
|
March 12, 2014 |
BINDU G. Vs. STATE OF KERALA
|
August 28, 2014 |
BINDU K B Vs. STATE OF KERALA
|
November 14, 2014 |
BINDU K UNNITHAN Vs. STATE OF KERALA
|
October 24, 2014 |
BINDU K.B. Vs. STATE OF KERALA
|
October 9, 2014 |
BINEESH BABU Vs. MANJULA SASIDHARAN
|
August 11, 2014 |
BINEESH GOPAL C.G. Vs. STATE OF KERALA
|
October 24, 2014 |
BINEESH K.K. Vs. FEDERAL BANK LTD.
|
March 21, 2014 |
BINEESH P. Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 17, 2014 |
BINITHA Vs. CHANDRIKA
|
June 2, 2014 |
BINOY P R Vs. COCHIN UNVERSITY OF SCIENCE AND TECHNOLOGY AND ORS
|
September 26, 2014 |
BINU Vs. STATE OF KERALA
|
July 21, 2014 |
BINU Vs. DHANALAKSHMI
|
October 31, 2014 |
BINU CHACKO Vs. SONIYA JOSE M.
|
October 10, 2014 |
BINU MATHEW Vs. SHERIN VARGHESE
|
May 13, 2014 |
BINU V. Vs. STATE OF KERALA
|
July 7, 2014 |
BIOVALLEY FOODS Vs. AUTHORISED OFFICER, FOOD SAFETY & STANDARDS AUTHORITY OF INDIA
|
August 28, 2014 |
BIRENDRA KUMAR SINGH Vs. COMMANDANT, CENTRAL INDUSTRIAL SECURITY FORCE
|
May 23, 2014 |
BOBAN JAGANNATH SHINDE AND ORS. Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2014 |
BOBBY SEBASTIAN Vs. AUTHORISED OFFICER ICICI BANK
|
April 11, 2014 |
BOBY Vs. P.V. BABU @ BABUKUTTAN AND THE STATE OF KERALA
|
February 21, 2014 |
BOBY CHRISTOPHER Vs. STATE OF KERALA
|
December 4, 2014 |
BOBY UTHUP Vs. STATE OF KERALA
|
March 28, 2014 |
BOSE KUMAR, S/O SURESH KUMAR AND ORS Vs. STATE OF KERALA
|
February 26, 2014 |
BPL LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL, NEW DELHI AND ORS.
|
July 31, 2014 |
BRD FINANCE LIMITED Vs. DISTRICT COLLECTOR
|
August 1, 2014 |
BRIDGIT MEGHA P S AND ORS Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS AND ORS
|
March 27, 2014 |
BROTHER THOMAS K.K. Vs. THE TAHSILDAR
|
October 24, 2014 |
BSNL (MOBILE SERVICES) Vs. C.C.E., C. & S.T.
|
November 6, 2014 |
BUSHARA Vs. SHIBINU
|
November 6, 2014 |
BYJU E.B. Vs. STATE OF KERALA
|
July 2, 2014 |
C K GOPI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 25, 2014 |
C K MANI, S/O KUTTAN AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS
|
March 18, 2014 |
C K SURESH KUMAR Vs. INDIAN BANK
|
June 4, 2014 |
C KUMARI, W/O GOVINDAPILLAI AND ORS Vs. JAYA, D/O BHARGAVI AMMA AND ORS
|
March 11, 2014 |
C M JOSE, S/O MATHAI AND ORS Vs. S MANOHARAN,S/O VASAN CHETTIYAR AND ORS
|
March 4, 2014 |
C R NARAYANASWAMY S/O R RAMASWAMY Vs. STATE OF KERALA AND ORS
|
September 29, 2014 |
C RENUKA Vs. KERALA STATE COUNCIL FOR SCIENCE
|
November 12, 2014 |
C. ANIL Vs. SUNDARESAN
|
October 7, 2014 |
C. BIJU Vs. MOHANAKUMARAN NAIR
|
July 31, 2014 |
C. CHANDRAN NAIR Vs. ADDITIONAL DISTRICT MAGISTRATE, KASARAGOD
|
November 19, 2014 |
C. KALAVATHY Vs. STATE OF KERALA
|
July 7, 2014 |
C. KARUNAKARAN Vs. STATE BANK OF INDIA
|
October 30, 2014 |
C. PADMAKUMAR Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
|
December 1, 2014 |
C. PHILIP GEORGE Vs. STATE OF KERALA
|
March 14, 2014 |
C. SUDEVAN Vs. K. VASANTHAKUMARI
|
August 11, 2014 |
C.A. KRISHNAN Vs. DOLI
|
November 27, 2014 |
C.A. UNNIKRISHNAN Vs. STATE OF KERALA
|
December 1, 2014 |
C.A.NOUSHAD Vs. MARIYAMMA JOB
|
August 14, 2014 |
C.CHINNAMMU Vs. BABU P.
|
May 22, 2014 |
C.D. SANTHOSH Vs. STATE OF KERALA
|
November 7, 2014 |
C.G. RAJMOHAN Vs. STATE CO-OPERATIVE CHIEF ELECTION COMMISSIONER
|
September 18, 2014 |
C.G.RAJU @ PANDYAN Vs. STATE OF KERALA
|
February 12, 2014 |
C.J. GEORGE Vs. INDIAN RARE EARTHS LTD
|
August 11, 2014 |
C.K. ANTONY Vs. MATHAI M. PAIKEDAY
|
June 30, 2014 |
C.K. MOHANAN Vs. TAHSILDAR
|
November 25, 2014 |
C.K. NARAYANAN Vs. MATHIL SERVICE CO-OP. BANK LTD.
|
March 6, 2014 |
C.K. RAJAMMA Vs. STATE OF KERALA
|
May 27, 2014 |
C.K. SATHIAN Vs. KERALA FOREST DEVELOPMENT CORPORATION LTD.
|
April 9, 2014 |
C.K. SUDHEER Vs. STATE POLICE CHIEF
|
August 13, 2014 |
C.M. GOPI Vs. K. SAJEEV
|
September 19, 2014 |
C.M. JOHNSON Vs. O.T. RAMACHANDRAN
|
October 24, 2014 |
C.N. GOPALAKRISHNAN Vs. SANTHOSHKUMAR SATHYAVILASOM
|
October 30, 2014 |
C.O. THOMAS Vs. DISTRICT COLLECTOR THRISSUR
|
November 24, 2014 |
C.P. DHANESH Vs. THE DISTRICT COLLECTOR
|
November 28, 2014 |
C.P. PAUL Vs. LALU PAULSON
|
February 20, 2014 |
C.P. RAJU Vs. STATE OF KERALA
|
March 25, 2014 |
C.P. RAMADASAN Vs. STATE OF KERALA
|
July 1, 2014 |
C.P. SARASWATHY Vs. C.P. VENUGOPAL
|
June 10, 2014 |
C.P. STANLY Vs. P.K. RAMA IYER
|
July 10, 2014 |
C.P.DAKSHAYANI Vs. MEKKARA VEETTIL PARU
|
August 5, 2014 |
C.R.SHAJI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
|
June 3, 2014 |
C.S. BIJO Vs. CHANGANACHERRY MUNICIPALITY
|
July 3, 2014 |
C.S. PRADEEP ANAND Vs. SUB INSPECTOR OF POLICE
|
May 29, 2014 |
C.SIVARAJAN Vs. CHELLAKUTTY,D/O.DASAMMA
|
May 28, 2014 |
C.T. CHACKO Vs. DISTRICT COLLECTOR
|
August 4, 2014 |
C.V. ANTONY Vs. KERALA STATE ELECTRICITY BOARD
|
January 31, 2014 |
C.X. THRESIA Vs. UNION OF INDIA
|
March 14, 2014 |
C.X. VARGHESE Vs. UNION OF INDIA
|
November 24, 2014 |
CADBURY INDIA LTD AND ORS Vs. STATE OF KEREALA AND ORS
|
February 20, 2014 |
CADBURY INDIA LTD. Vs. UNION OF INDIA
|
October 20, 2014 |
CADBURY INDIA LTD. Vs. STATE OF KERALA
|
August 7, 2014 |
CARBORANDUM UNIVERSAL, ELECTRO MINERALS Vs. STATE OF KERALA
|
September 26, 2014 |
CARDAMOM MARKETING CORPORATION Vs. M. PONNURAJ
|
May 30, 2014 |
CEHMBRATH ARAKKAL JAMAL Vs. KUNNUMMAL MANSEERA
|
February 21, 2014 |
CELENE JOY Vs. THE KERALA STATE ELECTION COMMISSION
|
October 13, 2014 |
CEMENT CORPORATION OF INDIA LTD Vs. RACK MARKETING AGENTS
|
February 14, 2014 |
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF KERALA AND ORS.
|
November 22, 2014 |
CENTRE FOR DEVELOPMENT OF IMAGING TECHNOLOGY (C-DIT) Vs. P.V. UNNIKRISHNAN
|
October 16, 2014 |
CHACKO @ UNNI, S/O PAULOSE AND ORS Vs. STATE OF KERALA AND ORS
|
February 14, 2014 |
CHACKO THOMMY Vs. RAMAPURAM GRAMA PANCHAYAT
|
August 6, 2014 |
CHACKO.M.P. Vs. NEELAKANDAN ELAYATH
|
June 19, 2014 |
CHAIRMAN AND MANAGING DIRECTOR UNION BANK OF INDIA Vs. M. RAM MOHAN
|
October 14, 2014 |
CHAIRMAN, K.S.E. BOARD Vs. MADATHIL KUNNUMMAL KUNHAYISHA
|
February 6, 2014 |
CHAIRMAN, MESHAR DIOCESAN EDUCATIONAL TRUST AND ORS Vs. STATE OF KERALA AND ORS
|
February 20, 2014 |
CHAIRMAN, TRUSTEE BOARD Vs. STATE OF KERALA
|
May 31, 2014 |
CHAKKIATH BROTHERS Vs. ASSISTANT COMMISSIONER
|
June 16, 2014 |
CHAKKINGAL ACHUTHANKUTTY NAIR Vs. CHAKKINGAL SEETHAKUTTY AMMA
|
August 11, 2014 |
CHALAKUDY N.S.S. EDUCATIONAL, CULTURAL & CHARITABLE SOCIETY Vs. E. NARAYANA MENON
|
January 29, 2014 |
CHALAKUDY URBAN CO-OPERATIVE BANK LTD Vs. PRAKASHKUMAR K K
|
March 12, 2014 |
CHALIL ABOOBACKER Vs. CHATHOTH PUNNORATH NANU
|
May 22, 2014 |
CHAMAKUNNUMMAL MULLAKOYA THANGAL Vs. CHALIL ABOOBACKER
|
August 21, 2014 |
CHANDIPURA BEEVATHUMMA AND ORS Vs. BIRIYATHIMMADA THANGAL ELLAM SAROMMA AND ORS
|
February 4, 2014 |
CHANDRALEKHA Vs. SECRETARY TO DEFENCE
|
June 24, 2014 |
CHANDRALEKHA, LATHIKABHAVAN Vs. GEETHAKUMARI, SARASWATHY MANDIRAM, AND ORS
|
January 9, 2014 |
CHANDRAN NAIR Vs. VISALAKSHI AMMA
|
October 23, 2014 |
CHANDRASEKHARAN MANIKOTH Vs. STATE OF KERALA
|
March 12, 2014 |
CHANDRASEKHARAN NAIR Vs. DISTRICT COLLECTOR
|
November 5, 2014 |
CHANDRASEKHARAN NAIR Vs. DISTRICT COLLECTOR
|
August 13, 2014 |
CHANDRIKA, PURAMUTTATH, NAKKALICKAL PO Vs. NARAYANIAMMA CHELLAMMA
|
March 24, 2014 |
CHANGANACHERRY MUNICIPALITY Vs. C.S. BIJO
|
October 28, 2014 |
CHELLAMMA Vs. STATE OF KERALA
|
June 30, 2014 |
CHELLAMMA Vs. SOMAKUMARI
|
October 28, 2014 |
CHEMBOLAPARAMBU GENERAL ENGINEERS PVT LTD Vs. M V KAVARATHI
|
September 2, 2014 |
CHENTHAMARA Vs. STATE OF KERALA
|
October 20, 2014 |
CHERIAN IYPE Vs. STATE OF KERALA
|
August 29, 2014 |
CHERICHI MUTHALIB Vs. STATE OF KERALA
|
August 22, 2014 |
CHERIYAKUNHIRAMAN Vs. THE DISTRICT COLLECTOR
|
November 22, 2014 |
CHERLAKUNDIL ALAVI Vs. N K ABOOBACKER
|
November 26, 2014 |
CHEROTE KARTHIAYANI Vs. CHEROTE BHARATHY
|
November 6, 2014 |
CHETTIKULANGARA GRAMA PANCHAYAT Vs. STATE OF KERALA
|
June 19, 2014 |
CHETTINAD CEMENT CORPORATION LTD Vs. PROPRIETOR, RUGMINI STEELS
|
April 4, 2014 |
CHIEF COMMISSIONER OF INCOME TAX Vs. GEORGE P. MATHEWS
|
February 11, 2014 |
CHIEF ELECTRICAL INSPECTOR Vs. ASCEND TELECOM INFRASTRUCTURE PVT LTD
|
March 7, 2014 |
CHIEF ENGINEER (IRRIGATION) Vs. K. REGHUNATHAN
|
February 7, 2014 |
CHIEF ENGINEER (IRRIGATION) PUBLIC OFFICE Vs. K. REGHUNATHAN
|
February 10, 2014 |
CHINNAMMA Vs. STATE BANK OF TRAVANCORE
|
October 28, 2014 |
CHINNAMMA VARKEY Vs. KOTTUKAPPALLI, GEORGE THOMAS
|
February 21, 2014 |
CHINNAPPAPPA Vs. UNION OF INDIA
|
August 7, 2014 |
CHIRAKKAL SERVICE CO-OPERATIVE BANK LTD. Vs. THE CENTRAL BOARD OF DIRECT TAXES
|
July 16, 2014 |
CHIRAKKOTTUVALAPPIL KRIPESH KRISHNAN Vs. STATE OF KERALA
|
May 23, 2014 |
CHOICE TRADING CORPORATION LTD. Vs. COMMR. OF CUS. (IMPORT), KOCHI
|
March 18, 2014 |
CHOLAYIL PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
|
October 16, 2014 |
CHONAKADAVATH MOHAMMED Vs. ADDL. COMMR. OF CUS.
|
February 18, 2014 |
CHOTHY M.P. Vs. STATE OF KERALA
|
November 17, 2014 |
CHOYI Vs. STATE OF KERALA
|
March 11, 2014 |
CICILY PETER Vs. NATTIKA FIRKA CO-OPERATIVE RURAL BANK LIMITED
|
August 20, 2014 |
CLASSIC COLOR LAB Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION CENTRAL
|
June 27, 2014 |
COASTAL ENGINEERING, KONTHURUTHY Vs. SOUTHERN RAILWAY
|
July 7, 2014 |
COASTAL RESORTS (INDIA) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 20, 2014 |
COCHIN BRIDGE INFRASTRUCTURE COMPANY LTD. Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
April 29, 2014 |
COCHIN COLLEGE Vs. AJITH KUMAR K
|
September 23, 2014 |
COCHIN SURFACTANTS PVT LTD Vs. KERALA STATE ELECTRICITY BOARD
|
March 11, 2014 |
COIR BOARD Vs. P.G. ALICE MILAND
|
February 4, 2014 |
COMMANDANT OFFICER Vs. K.N. JANARDHANAN
|
October 7, 2014 |
COMMERCIAL TAX OFFICER Vs. V.N. PAVITHRAN
|
January 3, 2014 |
COMMISSIONER OF CUS. (PREVENTIVE) Vs. KALLARACKAL JEWELLERS
|
December 19, 2014 |
COMMISSIONER OF CUSTOMS Vs. RUBY CARGO
|
April 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. KOOTTUMMAL GROUPS
|
April 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. L. VISHNUDAS
|
January 17, 2014 |
COMMISSIONER OF INCOME TAX Vs. KONCHERRY COIR FACTORIES
|
January 24, 2014 |
COMMISSIONER OF INCOME TAX Vs. PANACHAYIL INDUSTRIES
|
January 20, 2014 |
COMMISSIONER OF INCOME TAX Vs. MIDAS POLYMER COMPOUNDS P. LTD.
|
March 3, 2014 |
COMMISSIONER OF INCOME TAX Vs. ABAD CONSTRUCTIONS P. LTD.
|
March 4, 2014 |
COMMISSIONER OF INCOME TAX Vs. COCHIN STOCK EXCHANGES LTD.
|
January 1, 2014 |
COMMISSIONER OF INCOME TAX Vs. P.M. ABOOBACKER
|
March 20, 2014 |
COMMISSIONER OF INCOME TAX Vs. MUTHOOT GENERAL FINANCE
|
January 29, 2014 |
COMMISSIONER OF INCOME TAX Vs. K.T.P. MOHAMMED MAZHAR AND ORS.
|
November 10, 2014 |
COMMISSIONER OF INCOME TAX Vs. V R SREEKUMAR
|
April 7, 2014 |
COMMISSIONER OF INCOME TAX Vs. P D ABRAHAM ALIAS APPACHAN,
|
March 28, 2014 |
COMMISSIONER OF INCOME TAX Vs. P M KUNHAMMED, C/O GALAXY BUILDERS
|
April 11, 2014 |
COMMISSIONER OF INCOME TAX Vs. ADDITIONAL COMMISSIONER
|
May 22, 2014 |
COMMISSIONER OF INCOME TAX-II Vs. ARUN DAVID
|
February 4, 2014 |
COMMISSIONER OF WEALTH TAX, COCHIN AND ORS. Vs. NAZIM ZACHERIA
|
December 17, 2014 |
COMMR. OF CUS., KOCHI Vs. INTERNATIONAL FRIEGHT SYSTEMS CO. P. LTD.
|
October 28, 2014 |
COMMUNITY DEVELOPMENT SOCIETY Vs. STATE OF KERALA
|
October 30, 2014 |
CONFIDENT PROJECTS (INDIA) PVT. LTD. Vs. A. PRASAD KUMAR
|
June 17, 2014 |
CONFIDENT PROJECTS INDIA PVT. LTD. Vs. STATE OF KERALA
|
May 29, 2014 |
CORPORATE MANAGER Vs. THE STATE OF KERALA
|
September 23, 2014 |
CORPORATE MANAGER, ST JOSEPHS HIGH SCHOOL Vs. STATE OF KERALA
|
July 10, 2014 |
CYRIAC THOMAS @ KURIACHAN Vs. BABY MATHEW
|
May 22, 2014 |
D. CHRISTOPHER RAJ Vs. STATE OF KERALA
|
February 3, 2014 |
D. JANAMMA Vs. THE EMPLOYEES PROVIDENT FUND COMMISSIONER
|
October 9, 2014 |
D. JOHN Vs. NEYYATTINKARA CO-OPERATIVE URBAN BANK LTD.
|
March 20, 2014 |
D.K. SANKER (DIED) Vs. STATE OF KERALA
|
December 3, 2014 |
D.M. EDUCATION AND RESEARCH FOUNDATION Vs. INDIAN NURSING COUNCIL
|
July 1, 2014 |
D.S. PRASANTHKUMAR Vs. STANDING EMPOWERED COMMITTEE
|
April 1, 2014 |
D.SUJATHA Vs. STATEOF KERALA
|
August 4, 2014 |
D.THYAGARAJAN Vs. STATE OF KERALA
|
March 17, 2014 |
DAMODARAN Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
|
June 4, 2014 |
DAMODHARAN, S/O RAGHAVAN @ DANIAL AND ORS Vs. STATE OF KERALA AND ORS
|
March 7, 2014 |
DASAN K.N. Vs. STATE OF KERALA
|
October 28, 2014 |
DAVIS Vs. BINDHU
|
June 5, 2014 |
DAVIS Vs. DHANYA
|
February 21, 2014 |
DAWN EDUCATIONAL CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2014 |
DEENAMMA Vs. STATE OF KERALA
|
October 17, 2014 |
DEEPA AYYAR Vs. ASHOK V.
|
January 31, 2014 |
DEEPAK PRADEEP Vs. RINCIPAL CHEMISTS COLLEGE OF PHARMACEUTICAL SCIENCES AND RESEARCH VARIKOLY.P.O.
|
April 25, 2014 |
DEEPAK R. Vs. STATE OF KERALA
|
February 20, 2014 |
DEEPTHI Vs. PAULOSE @ PAUL
|
August 13, 2014 |
DEN MALABAR CABLE VISION (P) LTD Vs. EXECUTIVE ENGINEER
|
August 19, 2014 |
DENNISE E. FERNANDEZ Vs. STATE OF KERALA
|
June 4, 2014 |
DENNY ABRAHAM GEORGE Vs. M.K. RAJAN AND THE NATIONAL INSURANCE CO. LTD
|
January 1, 2014 |
DENNY VARGHESE Vs. STATE OF KERALA
|
December 9, 2014 |
DEVADAS Vs. DIRECTOR GENERAL OF POLICE
|
August 20, 2014 |
DEVADAS Vs. P.D. GOPALAKRISHNAN
|
October 1, 2014 |
DEVAKI Vs. P. SAROJINI, P.K. RACHANA AND P.K. RAJESH
|
February 20, 2014 |
DEVAKI Vs. EXCISE RANGE OFFICER
|
May 23, 2014 |
DEVAKI Vs. CHANDRAN AND STATE OF KERALA
|
February 21, 2014 |
DEVAKI Vs. STATE OF KERALA
|
August 7, 2014 |
DEVAMATHA CMI PUBLIC SCHOOL Vs. EMPLOYEES' STATE INSURANCE CORPORATION
|
July 11, 2014 |
DEVASIA @ KUTTY Vs. JOSE
|
August 7, 2014 |
DEVASSYKUTTY,S/O PORINCHU AND ORS Vs. STATE OF KERALA
|
February 20, 2014 |
DEVI DAS PANICKER AND ORS Vs. DISTRICT COLLECTOR, KOLLAM AND ORS
|
January 13, 2014 |
DEVOTEES CHAVARA SREEKRISHNA SWAMI TEMPLE, CHAVARA Vs. TRAVANCORE DEVASWOM BOARD
|
August 5, 2014 |
DHANESH Vs. STATE OF KERALA
|
September 22, 2014 |
DHANESH K. Vs. STATE OF KERALA
|
July 14, 2014 |
DHARAMPAL SATYAPAL LIMITED Vs. STATE OF KERALA
|
January 30, 2014 |
DHARMA RAJAN Vs. STATE OF KERALA
|
April 4, 2014 |
DHARMARAJ BHOSALE Vs. DIRECTORATE OF ENFORCEMENT
|
September 23, 2014 |
DIJEESH Vs. STATE OF KERALA
|
July 25, 2014 |
DILEEP CHANDRAN AND ORS Vs. MAHATMA GANDHI UNIVERSITY QUARTERS AND ORS
|
March 27, 2014 |
DILEEP KUMAR Vs. STATE OF KERALA
|
May 13, 2014 |
DILEEP KUMAR Vs. STATE OF KERALA
|
September 3, 2014 |
DILEEP KUMAR S.U. Vs. STATE OF KERALA
|
July 24, 2014 |
DINAKARAN Vs. STATE OF KERALA
|
February 18, 2014 |
DINESHAN. T. Vs. KERALA STATE ROAD TRANSPORT CORPORATION LTD.
|
October 21, 2014 |
DIRECTOR GENERAL, ARCHAEOLOGICAL SURVEY OF INDIA Vs. MOIDEENKUTTY HAJI
|
January 31, 2014 |
DIRECTOR OF TECHNICAL EDUCATION Vs. UDAYAKUMAR.K
|
March 3, 2014 |
DIRECTOR, SREE GOKULAM MEDICAL COLLEGE & RESEARCH FOUNDATION Vs. UNION OF INDIA
|
August 12, 2014 |
DIRECTOR, SUB-REGIONAL OFFICE, ESI CORPORATION Vs. CHOICE SCHOOL
|
July 7, 2014 |
DISTRICT COLLECTOR Vs. INCOME TAX OFFICER
|
October 1, 2014 |
DIVAKARAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 1, 2014 |
DIVAKARAN K.M. Vs. SHYLAJA K.M.
|
August 22, 2014 |
DIVINE PROVIDENCE FOUNDLING HOME Vs. RAJU GOPI
|
July 14, 2014 |
DIVISIONAL MANAGER, LIC OF INDIA Vs. GENERAL SECRETARY, INSURANCE WORKERS ORGANIZATION MITHILA
|
June 6, 2014 |
DIVYA MANOHAR Vs. HARI GOVIND R
|
June 12, 2014 |
DIVYA P.V. Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
August 13, 2014 |
DOLLY MURALIDHARAN Vs. DISTRICT POLICE CHIEF
|
November 10, 2014 |
DON BOSCO HIGHER SECONDARY SCHOOL Vs. EMPLOYEES' STATE INSURANCE CORPORATION
|
July 18, 2014 |
DORASWAMY Vs. SIVASANKARAN
|
February 17, 2014 |
DURGA PRASAD Vs. STATE OF KEALA
|
March 10, 2014 |
DURGA PRASAD & OTHERS Vs. STATE OF KERALA REP. BY SUB
INSPECTOR OF POLICE M
|
August 27, 2014 |
E K ANILKUMAR AND ORS Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION AND ORS
|
March 3, 2014 |
E K SASI AND ORS Vs. THALAYAZHAM SERVICE CO-OPERATIVE BANK LTD AND ORS
|
March 5, 2014 |
E K VARGHESE, S/O KURIAN THOMAS Vs. FOOD INSPECTOR
|
March 25, 2014 |
E. DINESHAN Vs. STATE OF KERALA AND ORS.
|
October 17, 2014 |
E. DINESHAN Vs. STATE OF KERALA
|
October 20, 2014 |
E. MUHAMMED FAROOQUE Vs. STATE OF KERALA
|
July 2, 2014 |
E. PRAKASAN Vs. THE COMMANDANT, DEFENCE SECURITY CORPS
|
December 4, 2014 |
E. RAJAN Vs. THE KERALA STATE ELECTRICITY BOARD LTD.
|
October 15, 2014 |
E.K. NARAYANAN PANDARATHIL Vs. P.K. VASUDEVAN PILLAI
|
July 3, 2014 |
E.K.VARGHESE Vs. STATE OF KERALA
|
March 7, 2014 |
E.M. MANI CONSTRUCTIONS P. LTD. Vs. COMMR. OF C. EX., CUS. & S.T.
|
November 4, 2014 |
E.M. MANI CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA
|
May 23, 2014 |
E.M. MOIDEEN Vs. NUSAIBA
|
March 4, 2014 |
E.P.RAMANAN, LINEMAN Vs. STATE OF KERALA
|
August 18, 2014 |
E.R. RAJU Vs. AMBILI RAJEEV
|
October 17, 2014 |
E.S.I. CORPORATION Vs. ASWINI HOSPITAL
|
July 18, 2014 |
EAPEN CHACKO Vs. TAHSILDAR
|
September 30, 2014 |
EAST COAST CONSTRUCTIONS AND INDUSTRIES LTD Vs. INFOPARK KERALA,ATHULYA
|
March 31, 2014 |
EASWAR VIVEK ANAND Vs. STATE OF KERALA
|
October 29, 2014 |
EDAPPALLIYIL MATHAI THOMAS Vs. P.O.THOMAS
|
August 18, 2014 |
EDASSERY GROUP OF HOTELS PRIVATE LIMITED Vs. THE DISTRICT COLLECTOR
|
October 28, 2014 |
ELAVAKKATTU CERAMICS AND ORS. Vs. AUTHORISED OFFICER, STANDARD CHARTERED BANK AND ORS.
|
December 10, 2014 |
ELDHO Vs. MANUAL
|
July 31, 2014 |
ELDHOSE Vs. STATE OF KERALA
|
August 25, 2014 |
ELDHOSE ALIAS Vs. P.V. KURIYAKOSE
|
December 15, 2014 |
ELDOSE Vs. STATE OF KERALA
|
July 3, 2014 |
ELECTROBYTES TECHNOLOGIES (INDIA) PVT. LTD. Vs. COMMERCIAL TAX INSPECTOR, WALAYAR AND STATE OF KERALA
|
March 3, 2014 |
ELERI NARAYANI Vs. STATE OF KERALA
|
November 20, 2014 |
ELOOR MUNICIPALITY Vs. KRISHNADHAR
|
May 30, 2014 |
EMMANUEL THOMAS Vs. STATE OF KERALA
|
August 11, 2014 |
EMMEY JOSE Vs. INDIAN BANK
|
October 27, 2014 |
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. MANOJ K
|
November 6, 2014 |
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. BPL LIMITED
|
October 10, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION Vs. CHINMAYA VIDYALAYA
|
August 20, 2014 |
EMPLOYEES STATE INSURANCE CORPORATION AND ORS. Vs. SOUTHERN INDIA POLY PRODUCTS (P) LTD.
|
July 16, 2014 |
EMPLOYEES STATEINSURANCE CORPORATION Vs. V.J. MATHEW
|
May 22, 2014 |
EMPLOYEES' STATE INSURANCE CORPORATION Vs. STATE FARMING CORPORATION OF KERALA LTD
|
March 23, 2014 |
EMPLOYEES' STATE INSURANCE CORPORATION Vs. MARIA TILES
|
January 2, 2014 |
ENGLISH INDIA CLAYS (P) LTD Vs. SUB INSPECTOR OF POLICE
|
August 4, 2014 |
EPHRAIM GEORGE MAMPILLY Vs. STATE OF KERALA
|
August 21, 2014 |
ERA INFRA ENGINEERING LIMITED Vs. COMMERCIAL TAX OFFICER
|
August 11, 2014 |
ERNAKULAM DISTRICT CO-OPERATIVE BANK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, ERNAKULAM
|
April 1, 2014 |
ERNAKULAM WHOLESALE DISTRICT CO OPERATIVE STORE E 122 Vs. SUBRAMANYAM
|
March 13, 2014 |
ETL CORPORATE SERVICES PRIVATE LTD. Vs. SAROJINI
|
July 10, 2014 |
EUREKA FORBES LTD Vs. ASSISTANT COMMISSIONER
|
August 21, 2014 |
EXCALIBUR Vs. STATE OF KERALA
|
December 2, 2014 |
EXCEL TIMBER (P.) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND INCOME TAX OFFICER [TDS]
|
December 15, 2014 |
EXECUTIVE OFFICER, VISHNUMANGALAM DEVASWOM Vs. P.K.AMBUNHI
|
May 23, 2014 |
F. BASHEER Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
|
January 8, 2014 |
FAHAD Vs. STATION HOUSE OFFICER
|
May 23, 2014 |
FAISAL Vs. DEPUTY THAHASILDAR
|
February 3, 2014 |
FAKRUDDIN Vs. STATE OF KERALA
|
March 12, 2014 |
FAKRUDHIN V.P. Vs. STATE OF KERALA
|
October 24, 2014 |
FAMILY PLANNING ASSOCIATION OF INDIA Vs. VIMALA K.R.
|
April 11, 2014 |
FAROOK Vs. VASANTHAKUMAR
|
September 29, 2014 |
FASALU RAHMAN Vs. SUB INSPECTOR OF POLICE, AREACODE
|
May 20, 2014 |
FASHION TRACK, COCHIN COMPLEX AND ORS Vs. SUNIL KUMAR, BIZZY GIRL FASHIONS AND ORS
|
February 13, 2014 |
FATHIMA FASHNA Vs. STATE OF KERALA
|
October 27, 2014 |
FATHIMA FASHNA Vs. STATE OF KERALA
|
July 24, 2014 |
FATHIMATH NASEERA Vs. ABOOBACKER HAJI
|
January 29, 2014 |
FATHIMATH NASEERA Vs. ABOOBACKER HAJI
|
June 24, 2014 |
FEBA JOSE Vs. UNIVERSITY OF CALICUT,
|
February 10, 2014 |
FEBIN K. XAVIER Vs. STATE OF KERALA
|
October 14, 2014 |
FEDERAL BANK LIMITED Vs. STATE OF KERALA
|
June 4, 2014 |
FELIX NDUBUISI EGEDIGUE Vs. STATE OF KERALA
|
June 12, 2014 |
FEMI JOSEPH Vs. BRANCH MANAGER FEDERAL BANK VARAKKARA
|
June 10, 2014 |
FERTILIZERS AND CHEMICALS TRAVANCORE LTD. Vs. JAMES PHILIP AND ORS.
|
August 13, 2014 |
FIFA INDUSTRIES Vs. ASSISTANT ENGINEER
|
June 3, 2014 |
FINANCIAL SERVICE EXECUTIVES WELFARE ASSOCIATION Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 17, 2014 |
FIROS Vs. JISHA
|
August 11, 2014 |
FIYAS AHAMMED Vs. ASSISTANT ENGINEER
|
August 7, 2014 |
FOODS, FATS AND FERTILIZERS LTD. Vs. STATE OF KERALA
|
March 27, 2014 |
FORT KOCHI HOTELS PRIVATE LIMITED Vs. STATE OF KERALA
|
July 23, 2014 |
FR JOSE THENPILLIL Vs. KARUKUTTY GRAMA PANCHAYAT
|
July 2, 2014 |
FR. GEEVARGHESE Vs. THE DISTRICT COLLECTOR
|
October 9, 2014 |
FR. JOHN JACOB Vs. FR. N.I. PAULOSE
|
February 24, 2014 |
FR. MATHEW PULIMOOTTIL EPISCOPA Vs. STATE OF KERALA
|
March 7, 2014 |
FR.GEORGE NELLUVELIL Vs. STATE OF KERALA
|
May 23, 2014 |
FR.SKARIA @ ZACHARIA Vs. MATHAI ULAHANNAN
|
August 4, 2014 |
FRANCIS Vs. STATE OF KERALA
|
January 1, 2014 |
FRANCIS Vs. ANTONY
|
January 17, 2014 |
FRANCIS EDWIN Vs. B.J. YESUDAS
|
June 16, 2014 |
FRANCIS J.PAINADATH Vs. E.P.POULOSE
|
August 18, 2014 |
FRANCIS T. CHACKO Vs. T.K. SAJEEVAN PROPRIETOR
|
December 11, 2014 |
FRANCIS. A Vs. THE KERALA STATE ELECTRICITY BOARD LTD.
|
October 7, 2014 |
G DANIEL Vs. KOLLAM DISTRICT CO-OPERATIVE BANK
|
September 18, 2014 |
G GOVINDAPILLAI Vs. CHAIRMAN & MANAGING DIRECTOR
|
June 16, 2014 |
G RAVEENDRAN NAIR, FORMERLY PEON, VELLARADA SPECIAL GRADE AND ORS Vs. STATE AND ORS
|
February 14, 2014 |
G. KARUNAKARAN NAIR Vs. KERALA STATE CO-OPERATIVE EMPLOYEES' PENSION BOARD
|
March 10, 2014 |
G. LATHAKUMARI Vs. THE STATE OF KERALA
|
September 23, 2014 |
G. MADHAVAN NAIR Vs. UNION OF INDIA
|
January 13, 2014 |
G. SOMAN Vs. STATE OF KERALA
|
November 7, 2014 |
G. SUDHARMA Vs. STATE OF KERALA
|
August 19, 2014 |
G.CHANIYA Vs. STATE OF KERALA
|
March 6, 2014 |
G.K. HARI HARA KRISHNAN Vs. STATE OF KERALA
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October 16, 2014 |
G.K. SAILA KUMARI Vs. STATE OF KERALA AND ORS.
|
June 30, 2014 |
G.P. JOSEKUTTAN Vs. STATE
|
January 10, 2014 |
G.P. JOSEKUTTAN Vs. CESTAT
|
October 15, 2014 |
G.RAJAGOPALA Vs. STATE OF KERALA
|
August 1, 2014 |
GAMMON INDIA LIMITED Vs. STATE OF KERALA
|
November 17, 2014 |
GANESHA Vs. SUB INSPECTOR OF POLICE
|
May 23, 2014 |
GANGADHARA CHERTHALA SOUTHPANIKKAR Vs. MANAGING COMMITTEE OF CHERTHALA SOUTH SERVICE CO-OPERATIVE BANK
|
February 6, 2014 |
GANGADHARAN Vs. ANTO
|
July 14, 2014 |
GANGADHARAN PILLAI K. Vs. THE SASTHAMKOTTA SERVICE CO-OPERATIVE BANK LTD.
|
February 20, 2014 |
GAUTAM S. RAJ Vs. STATE OF KERALA
|
October 13, 2014 |
GAYATHRI ARJUN KUMAR Vs. STATE OF KERALA
|
August 12, 2014 |
GCDA EMPLOYEES PENSION FUND TRUST Vs. THE COMMISSIONER OF INCOME TAX
|
October 8, 2014 |
GEETHA Vs. VIJAYAN
|
November 20, 2014 |
GEETHA Vs. STATE OF KERALA
|
June 11, 2014 |
GEETHA Vs. STATE OF KERALA
|
August 26, 2014 |
GEETHA PRASAD AND ORS Vs. MANATHANATH SANTHAKUMAR AND ORS
|
February 19, 2014 |
GEETHA RAM MOHAN @ DR.GEETHA P. Vs. I.C.I.C.I BANK LIMITED
|
August 11, 2014 |
GEETHARANI Vs. STATE OF KERALA AND ORS.
|
November 20, 2014 |
GEETHU MOHAN Vs. TRAVANCORE DEVASWOM BOARD
|
January 13, 2014 |
GEEVARGHESE CHANDY Vs. THE TAHSILDAR
|
November 10, 2014 |
GENERAL MANAGER, B.S.N.L. Vs. STELLA JOHNY
|
March 12, 2014 |
GENERAL SECRETARY NEW INDIAN EXPRESS EMPLOYEES ASSOCIATION Vs. NEW INDIAN EXPRESS
|
September 22, 2014 |
GEOGY GEORGE Vs. STATE OF KERALA
|
March 31, 2014 |
GEORGE Vs. DISTRICT COLLECTOR
|
January 15, 2014 |
GEORGE Vs. CHANCELLOR MAHATMA GANDHI UNIVERSITY
|
August 18, 2014 |
GEORGE Vs. BALAKRISHNAN
|
August 21, 2014 |
GEORGE Vs. STATE OF KERALA
|
October 10, 2014 |
GEORGE BABY Vs. THE TAHSILDAR
|
December 1, 2014 |
GEORGE BOBAN Vs. STATE OF KERALA
|
July 15, 2014 |
GEORGE JACOB, PRINTER & PUBLISHER Vs. NANDAKUMAR MOODADI
|
February 13, 2014 |
GEORGE JOSEPH Vs. PALA MUNICIPALITY
|
September 26, 2014 |
GEORGE KATTUNILATH Vs. STATE OF KERALA
|
June 3, 2014 |
GEORGE MATHEW Vs. THE COMMERCIAL TAX OFFICER (WC)
|
November 12, 2014 |
GEORGE P. CHERUKOTH Vs. STATE OF KERALA
|
January 6, 2014 |
GEORGE T P , THEKKUMMOOTTIL HOUSE AND ORS Vs. GEORGEKUTTY KUNJERIA, VADAKARA HOUSE, KIDANGARAKARA, VELIYANADU VILLAGE AND ORS
|
February 6, 2014 |
GEORGE T. NINAN Vs. STATE OF KERALA
|
October 15, 2014 |
GEORGE THOMAS, S/O THOMAS AND ORS Vs. VIDAPRAKASH @ BABU, S/O PURUSHOTHAMAN AND ORS
|
February 18, 2014 |
GEORGE VARGHESE JOHN Vs. MAHATMA GANDHI UNIVERSITY
|
April 11, 2014 |
GEORGIA GEORGE @ MONAYI Vs. STATE OF KERALA
|
August 11, 2014 |
GEORGINA MATHEW Vs. STATE OF KERALA
|
October 27, 2014 |
GEROGE VARGHESE Vs. ACADEMY OF MEDICAL SCIENCES
|
May 2, 2014 |
GHOSH K.V. Vs. MANAGING DIRECTOR, KSRTC
|
January 20, 2014 |
GINIMOL L. Vs. STATE OF KERALA
|
March 31, 2014 |
GINTHESH.C.M Vs. T.M.MANOJ
|
August 4, 2014 |
GIREESH KUMAR C.H. Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 31, 2014 |
GIREESH KUMAR.G Vs. STATE OF KERALA
|
May 22, 2014 |
GIRIDAS Vs. REGIONAL TRANSPORT AUTHORITY
|
April 1, 2014 |
GIRIDETH KUMAR G. Vs. KERALA STATE ELECTRICITY BOARD
|
August 4, 2014 |
GIRIJA, W/O LATE SAJIT KUMAR AND ORS Vs. NALLAMUTHU AND ORS
|
January 10, 2014 |
GIRISH Vs. JANAKI
|
January 13, 2014 |
GLADES ENGINEERING AND CONTRACTING PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
May 9, 2014 |
GLASSCO Vs. THE REGIONAL DIRECTOR
|
June 11, 2014 |
GLOB CHITS AND FINANCIERS Vs. NEDIYODATH KUNHIMOIDEENKUTTY
|
September 25, 2014 |
GODWIIN SAMRAJ D.P. Vs. M. ABDUL SALAM
|
December 20, 2014 |
GOKULAM CHIT & FINANCE CO. (P) LTD. Vs. SHEEJA DAS
|
November 24, 2014 |
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
|
July 31, 2014 |
GOPALAPURAM THANGALAKSHMI CHITS Vs. STATE OF KERALA
|
October 7, 2014 |
GOPINATHAN Vs. EXCISE INSPECTOR, STATE OF KERALA
|
March 21, 2014 |
GOPINATHAN Vs. STATE OF KERALA
|
May 2, 2014 |
GOPINATHAN E N Vs. STATE OF KERALA
|
April 11, 2014 |
GOPINATHAN NAIR Vs. MARIAMMA
|
December 12, 2014 |
GOPINATHAN PILLAI Vs. SUMATHYKUTTY AMMA AND ORS.
|
October 28, 2014 |
GOSALA VISHNU VASUDEVAN Vs. TRAVANCORE DEVASWOM BOARD
|
October 16, 2014 |
GOURISANKAR Vs. M K VANAJA
|
April 9, 2014 |
GOVERNMENT OF INDIA Vs. M.K. SIVARAMAN
|
October 20, 2014 |
GOVINDAN Vs. STATE OF KERALA
|
January 9, 2014 |
GOVINDANAIK Vs. STATE OF KERALA
|
May 6, 2014 |
GOVINDANKUTTY Vs. LAKSHMIKUTTY
|
December 3, 2014 |
GOVINDANKUTTY Vs. STATE OF KERALA
|
August 4, 2014 |
GOVINDARAJAN Vs. PATTAMBI GRAMA PANCHAYAT
|
June 12, 2014 |
GRACY Vs. VARGHESE
|
November 24, 2014 |
GREEN TRACK ENGINEERS AND CONSTRUCTION Vs. KERALA MINERALS AND METALS LTD
|
January 15, 2014 |
GTN TEXTILES LIMITED Vs. UNION OF INDIA
|
October 7, 2014 |
GUGANBABU Vs. COMMERCIAL TAX INSPECTOR
|
June 17, 2014 |
GUJARATH GUARDIAN LIMITED Vs. GEORGE KURIAN
|
March 19, 2014 |
GURUPRAKASH Vs. STATE OF KERALA
|
April 25, 2014 |
GURUVAYOOR DEVASWOM MANAGING COMMITTEE Vs. P.K. VARKEY
|
March 3, 2014 |
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. GURUVAYUR MUNICIPAL COUNCIL
|
July 3, 2014 |
H M T LIMITED Vs. TALUK LAND BOARD
|
December 3, 2014 |
H. ABBAS, S/O.HUSSAIN Vs. N. NAGARAJU
|
August 4, 2014 |
H. NARAYANAN Vs. STATE OF KERALA
|
July 15, 2014 |
H. NOWFAL Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 3, 2014 |
HABEEB Vs. K.C. JAMSHEERA
|
October 23, 2014 |
HAJARU, W/O.HAMSU Vs. STATE OF KERALA
|
May 23, 2014 |
HAKKIM, E. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 21, 2014 |
HALARUDHEEN Vs. DISTRICT POLICE CHIEF
|
August 7, 2014 |
HALEEL RAHIMAN Vs. COMMERCIAL TAX OFFICER
|
May 22, 2014 |
HAMSA KOYA Vs. STATE OF KERALA
|
August 26, 2014 |
HAMZA MUSLIAR P.K. Vs. HAMZA KHAN
|
November 20, 2014 |
HAMZAKUTTY Vs. STATE OF KERALA
|
August 6, 2014 |
HANNA THASNIM, K.V. Vs. STATE OF KERALA AND ORS.
|
March 19, 2014 |
HARIDAS Vs. INDIRA PRASAD
|
April 3, 2014 |
HARIDAS Vs. STATE OF KERALA
|
August 13, 2014 |
HARIDAS CHETTIAR Vs. RAJESWARY
|
February 14, 2014 |
HARIDASAN K Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 15, 2014 |
HARIHARAN Vs. SHEEBA K.T.
|
July 14, 2014 |
HARIKUMAR Vs. SURESH
|
March 14, 2014 |
HARIKUMAR Vs. VASANTHA CHANDRAN, JAYAKRISHNA
|
October 21, 2014 |
HARIKUMAR GANESAN PILLAI Vs. UNION OF INDIA
|
November 19, 2014 |
HARIKUMAR GANESAN PILLAI Vs. UNION OF INDIA
|
September 18, 2014 |
HARILAL RAJAN Vs. MANAGER COLLEGE OF TEACHER EDUCATION
|
August 18, 2014 |
HARIPRIYA TRADERS Vs. UNION OF INDIA
|
October 15, 2014 |
HARISH M.C. Vs. STATE OF KERALA
|
August 26, 2014 |
HARISHANKAR C.V. Vs. STATE OF KERALA
|
June 16, 2014 |
HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
October 15, 2014 |
HARSHAD Vs. STATE OF KERALA
|
July 22, 2014 |
HASEEN MOHAMMED M Vs. SUB INSPECTOR OF POLICE
|
August 8, 2014 |
HASSAN KOYA Vs. TRANSPORT COMMISSIONER, THIRUVANANTHAPURAM AND ORS.
|
January 9, 2014 |
HAZEENA B K Vs. KERALA BOOKS AND PUBLICATIONS SOCIETY
|
July 24, 2014 |
HDFC BANK Vs. STATE OF KERALA
|
June 16, 2014 |
HEMA Vs. STATE OF KERALA
|
August 6, 2014 |
HEMALATHA K. Vs. REGIONAL TRANSPORT OFFICER
|
May 2, 2014 |
HEMALATHA. K Vs. STATE OF KERALA
|
June 6, 2014 |
HEMIL M. VARGHESE Vs. CONTROLLER OF EXAMINATIONS, UNIVERSITY OF CALICUT AND UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR
|
May 27, 2014 |
HENTRY THOMAS Vs. STATE OF KERALA
|
August 21, 2014 |
HIDAYATH K. Vs. STATE OF KERALA
|
February 18, 2014 |
HILLWOOD FURNITURE (P.) LTD. AND ORS. Vs. INCOME TAX OFFICER AND ORS.
|
December 15, 2014 |
HINDUSTAN PETROLEUM CORPORATION LTD. REP. BY ITS G Vs. GEORGE THOMAS & OTHERS
|
June 18, 2014 |
HONEY JOHN Vs. UNIVERSITY OF CALICUT
|
November 25, 2014 |
HONEY S.R. PRASAD Vs. STATE OF KERALA
|
February 10, 2014 |
HONEYMOL K U, KUNNATHPARAMBIL HOUSE AND ORS Vs. KUNNUKARA SERVICE CO-OPERATIVE BANK LTD AND ORS
|
February 3, 2014 |
HOTEL AND ALLIED P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 9, 2014 |
HOTEL AND ALLIED TRADES P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 7, 2014 |
HOTEL HILLS PARK Vs. STATE OF KERALA
|
February 11, 2014 |
HOTEL KARTHIKA Vs. KERALAAGRICULTURAL INCOME TAX AND SALES TAX
|
July 3, 2014 |
HOTEL MARIYA Vs. KERALA STATE ELECTRICITY BOARD
|
August 21, 2014 |
HOTEL SKY PALACE Vs. STATE OF KERALA
|
February 26, 2014 |
HUSSAIN. P. Vs. REGIONAL PASSPORT OFFICER
|
May 2, 2014 |
HUSSANKUTTY @ KUNHAPPU Vs. STATE OF KERALA
|
August 18, 2014 |
HYDER A S AND ORS Vs. KAIPPAMANGALAM BADAR JUMA-ATH PALLI MAHAL COMMITTEE AND ORS
|
February 11, 2014 |
HYDROSEKUNJU Vs. STATE OF KERALA
|
July 16, 2014 |
IBAJ TRADING ESTABLISHMENT Vs. INTUC MOOLEKKADAVU UNIT
|
August 6, 2014 |
IIANGESWARAN Vs. STATE OF KERALA
|
September 1, 2014 |
IMBICHI ALI Vs. UDAYAN
|
October 23, 2014 |
IN RE SOME TRIBUNALS AND COURTS Vs. STATE OF KERALA
|
March 14, 2014 |
INDAM RECYCLING CO. (P) LTD. Vs. UNION OF INDIA
|
July 18, 2014 |
INDIA TECH CONSTRUCTIONS Vs. KERALA WATER AUTHORITY
|
August 26, 2014 |
INDIAN BANK, CIRCLE OFFICE ERNAKULAM Vs. INTELLIGENCE OFFICER; DEPUTY COMMISSIONER; KERALA VALUE ADDED TAXADDITIONAL
|
October 29, 2014 |
INDIAN IMMUNOLOGICALS LTD. Vs. KERALA MEDICAL SERVICES CORPORATION LTD.
|
August 13, 2014 |
INDIAN MARITIME UNIVERSITY Vs. VISWANATHAN
|
October 29, 2014 |
INDIAN OIL CORPORATION LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
|
April 7, 2014 |
INDIRA BHAI Vs. MADHUSOODANAN
|
October 27, 2014 |
INDIRA DEVI Vs. THE HIGH COURT OF KERALA
|
May 13, 2014 |
INDIRA DEVI Vs. EDVIN TEDDY
|
July 4, 2014 |
INDIRA GANDHI MEMORIAL GENERAL MARKETING SOCIETY LTD Vs. ABRAHAM VARGHESE & COMPANY
|
March 19, 2014 |
INDUS MOTOR COMPANY LTD. Vs. COMMR. OF C. EX. & SERVICE TAX
|
January 10, 2014 |
INDUS TOWERS LTD. Vs. THE SUB INSPECTOR OF POLICE
|
September 2, 2014 |
INDUS TOWERS LTD., REPRESENTED BY ITS HEAD-LEGAL Vs. SUB INSPECTOR OF POLICE
|
February 4, 2014 |
INSTRUMENTATION LTD Vs. STATE OF KERALA
|
July 10, 2014 |
INTERNATIONAL NUT ALLIACNE LLC. Vs. BINU JOHN PROPRIETOR, JOHNS CASHEW CO
|
July 16, 2014 |
IQBAL Vs. STATE OF KERALA
|
September 24, 2014 |
IRINJALAKUDA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. BABY SIDHARTHA
|
December 2, 2014 |
IRSHAD Vs. STATE OF KERALA
|
February 4, 2014 |
ISHAQUE Vs. STATE OF KERALA
|
May 23, 2014 |
ISMAIL Vs. STATE OF KERALA
|
October 14, 2014 |
ISMAIL ASSAINR Vs. C. SABIRA
|
February 21, 2014 |
ISMAIL MOOSA Vs. ASSISTANT EXECUTIVE ENGINEER
|
August 11, 2014 |
ISSAC Vs. STATE OF KERALA
|
November 19, 2014 |
ITEL INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
|
January 28, 2014 |
ITHIKUTTY Vs. K. ANVAR
|
December 15, 2014 |
J. JAYAN Vs. STATE OF KERALA
|
November 10, 2014 |
J. SOMARAJAN Vs. MAYADAS
|
October 10, 2014 |
J.K. PEARL APARTMENT OWNERS ASSOCIATION Vs. STATE OF KERALA
|
November 13, 2014 |
JABIR RASHEED Vs. NILAMBUR MUNICIPALITY
|
June 4, 2014 |
JACOB @ RAJU Vs. T.R. HARIKRISHNAN AND CLEETUS
|
February 21, 2014 |
JACOB BARRY Vs. DISTRICT GEOLOGIST
|
August 21, 2014 |
JACOB S/O KURIAN AND ORS Vs. STATE OF KERALA AND ORS
|
February 20, 2014 |
JACOB VAIDYAN Vs. STATE OF KERALA
|
August 14, 2014 |
JADHEER Vs. FIROZ KUNNATHOOR
|
June 2, 2014 |
JAFAR, S/O MOIDEEN KUTTY Vs. STATE OF KERALA
|
April 1, 2014 |
JAFFAR Vs. DHANALAKSHMI BANK LIMITED
|
January 30, 2014 |
JAGADEESH BABU Vs. STATE OF KERALA
|
May 22, 2014 |
JAIMOL Vs. ANOOP P.A.
|
October 14, 2014 |
JAIMOL JISAM Vs. STATE OF KERALA
|
April 1, 2014 |
JAISON Vs. RASNA
|
May 26, 2014 |
JAISON Vs. RASNA
|
October 30, 2014 |
JAISON PAULSON Vs. K.J. JOHN
|
October 21, 2014 |
JAISON THOMAS Vs. BENNY VARGHESE
|
November 26, 2014 |
JAMAL Vs. ABBAS
|
August 19, 2014 |
JAMALUDEEN T. Vs. STATE BANK OF MYSORE
|
June 9, 2014 |
JAMES ABRAHAM Vs. TRANSPORT COMMISSIONER AND THE REGIONAL TRANSPORT OFFICER
|
April 4, 2014 |
JAMES P.J. Vs. ALICE JOSEPH
|
December 4, 2014 |
JAMSHEED T P Vs. NATIONAL INVESTIGATION AGENCY
|
June 6, 2014 |
JAMSHEER S/O RAYINKUTTY Vs. STATE OF KERALA
|
April 11, 2014 |
JAMSHID JAMAL K.J. Vs. GENERAL EDUCATION DEPARTMENT
|
March 11, 2014 |
JANAKI BALAKRISHNAN Vs. I.K. THRIPU
|
July 1, 2014 |
JANAKIAMMA Vs. BHASKARAN NAMBIAR
|
October 28, 2014 |
JANARDHANAN.P.V. Vs. STATE OF KERALA
|
August 11, 2014 |
JANATHA TOURIST HOME Vs. STATE OF KERALA
|
January 20, 2014 |
JANEESH Vs. STATE OF KERALA
|
June 9, 2014 |
JASEELA Vs. INCOME TAX OFFICER
|
December 19, 2014 |
JASEENTHA M O Vs. STATE OF KERALA
|
August 14, 2014 |
JASMIN S, W/O BINU AND ORS Vs. KERALA STATE PUBLIC SERVICE COMMISSION AND ORS
|
March 3, 2014 |
JAVED AHAMED T P Vs. ACADEMY OF MEDICAL SCIENCES, PARIYARAM
|
September 22, 2014 |
JAWAHAR ENGLISH MEDIUM SCHOOL Vs. SIMI
|
November 17, 2014 |
JAWAHAR MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY
|
July 30, 2014 |
JAYA KUMARAN NAIR Vs. MUDAVANMUGAL SERVICE CO OPERATIVE BANK LTD
|
April 11, 2014 |
JAYA P. KUMAR Vs. SHERLY PRAKASH
|
November 24, 2014 |
JAYA PRAKASH Vs. SUNIL GOPINATH
|
November 20, 2014 |
JAYACHANDRAN Vs. PALAKKAD DISTRICT CO-OPERATIVE BANK
|
August 4, 2014 |
JAYACHANDRAN PILLAI Vs. CHAIRMAN & MANAGING DIRECTOR
|
August 5, 2014 |
JAYAKRISHNAN Vs. STATE OF KERALA
|
June 2, 2014 |
JAYAKRISHNAN Vs. STATE OF KERALA
|
September 3, 2014 |
JAYAKUMAR Vs. THE STATE OF KERALA
|
September 2, 2014 |
JAYAKUMAR G Vs. STATE OF KERALA
|
June 4, 2014 |
JAYAKUMARI L. Vs. TRAVANCORE DEWASWOM BOARD
|
May 13, 2014 |
JAYAMOL Vs. STATE OF KERALA
|
October 21, 2014 |
JAYAMOL Vs. STATE OF KERALA
|
February 17, 2014 |
JAYAN Vs. DISTRICT COLLECTOR
|
June 16, 2014 |
JAYAPRABHA HARIKUMARAN THAMPI Vs. DON BOSCO
|
December 3, 2014 |
JAYARAJ Vs. STATE OF KERALA
|
June 2, 2014 |
JAYARAJ Vs. STATE OF KERALA
|
January 30, 2014 |
JAYARAM K.V. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
May 16, 2014 |
JAYASAGAR Vs. SINDHUKUTTYAMMA
|
August 13, 2014 |
JAYASREE Vs. STATE OF KERALA
|
July 24, 2014 |
JAYASREE S. Vs. DISTRICT EDUCATIONAL OFFICER
|
December 20, 2014 |
JAYASREE V.V. Vs. STATE OF KERALA
|
August 4, 2014 |
JAYESH Vs. STATE OF KERALA
|
August 4, 2014 |
JAYESH Vs. THE STATE OF KERALA
|
June 3, 2014 |
JEERNODHARA SAMITHI Vs. KEDENJI MAHAVISHNU KSHETHRA SEVASAMITHI
|
March 6, 2014 |
JEEVAN JOSE P.K. AND ORS. Vs. MARIAMMA CHAKKAPAN AND ORS.
|
March 17, 2014 |
JEMSHID Vs. STATE OF KERALA
|
August 21, 2014 |
JEWEL HOMES (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2014 |
JIHAS Vs. SALIM
|
February 6, 2014 |
JIJESH Vs. COMMANDANT
|
August 19, 2014 |
JIJI MATHEW Vs. STATE OF KERALA
|
May 22, 2014 |
JIJIRANI C.S. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 20, 2014 |
JIJO ANTONY Vs. STATE OF KERALA
|
June 30, 2014 |
JIJUSON Vs. SIMI MATHEW
|
June 12, 2014 |
JINCY JOSEPH Vs. THE STATE OF KERALA
|
July 15, 2014 |
JISHAR PILATHOTTATHIL Vs. UMMU HABEEBA VELLATHODI
|
September 16, 2014 |
JITHIN Vs. STATE OF KERALA
|
June 5, 2014 |
JITHU Vs. STATE OF KERALA
|
July 3, 2014 |
JITHU M.R. Vs. STATE OF KERALA
|
May 22, 2014 |
JOB Vs. STATE OF KERALA
|
June 26, 2014 |
JOBI Vs. CILVIA
|
May 13, 2014 |
JOHN @ JOSEPH Vs. THANKAMMA
|
June 11, 2014 |
JOHN CHANDY Vs. STATE OF KERALA
|
July 16, 2014 |
JOHN K.P. Vs. MANI VARKEY
|
September 3, 2014 |
JOHN KURIAKOSE Vs. STATE OF KERALA
|
December 18, 2014 |
JOHN MATHEW Vs. RAMAN
|
June 30, 2014 |
JOHN MATHEWS Vs. INCOME TAX OFFICER
|
July 8, 2014 |
JOHN MILTON Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
January 3, 2014 |
JOHN NUMPELI Vs. PUBLIC INFORMATION OFFICER
|
January 31, 2014 |
JOHN ROSE Vs. STATE OF KERALA
|
July 16, 2014 |
JOHN S/O.LATE PALU Vs. CHAKKORU @ JACOB
|
May 27, 2014 |
JOHN V. CHERIYAN Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD.
|
November 13, 2014 |
JOHNKUTTY Vs. STATE OF KERALA
|
October 9, 2014 |
JOHNSON AND JOHNSON LIMITED Vs. COMMERCIAL TAX INSPECTOR, MANJESHWAR
|
March 3, 2014 |
JOHNSON PAULOSE K. Vs. ASST. COMMISSIONER OF C. EX.
|
November 18, 2014 |
JOHNSON THOMAS Vs. STATE OF KERALA
|
May 31, 2014 |
JOHNY Vs. STATE OF KERALA
|
October 20, 2014 |
JOHNY GEORGE Vs. THE STATE CO-OPERATIVE ELECTION COMMISSIONER CO-BANK TOWERS
|
December 15, 2014 |
JOHNY PAUL Vs. STATE OF KERALA
|
July 17, 2014 |
JOHNY PAUL Vs. STATE OF KERALA
|
September 24, 2014 |
JOHNY ROY Vs. HARI SHARMA
|
August 12, 2014 |
JOLLY C.A. Vs. KERALA STATE ELECTRICITY BOARD
|
November 13, 2014 |
JOLLY MATHEW Vs. TAHASILDAR
|
May 21, 2014 |
JOLLY PAUL, CHAKKALAKKAL HOUSE AND ORS Vs. JAMIA HASSANIA PUBLIC SCHOOL AND ORS
|
February 18, 2014 |
JOLLY THOMAS Vs. KOTTAYAM CABLE CHANNEL DISTRIBUTOR PVT. CO.
|
October 29, 2014 |
JOMON M. ARACKAL Vs. THE TAHSILDAR
|
December 17, 2014 |
JONATHAN BAUD Vs. STATE OF KERALA
|
December 2, 2014 |
JOSAN ABRAHAM Vs. SUB INSPECTOR OF POLICE
|
May 20, 2014 |
JOSE Vs. STATE OF KERALA
|
January 3, 2014 |
JOSE AUGUSTIN Vs. THE PASSPORT OFFICER
|
June 11, 2014 |
JOSE JACOB Vs. STATE OF KERALA
|
December 10, 2014 |
JOSE KURUVINAKUNNEL Vs. THE INCOME TAX OFFICER
|
July 14, 2014 |
JOSE P SIMON Vs. DISTRICT COLLECTOR
|
June 3, 2014 |
JOSE PAUL Vs. STATE OF KERALA
|
November 11, 2014 |
JOSE PRAKASH Vs. STATE OF KERALA
|
September 23, 2014 |
JOSE SANTY Vs. LAND ACQUISITION OFFICER
|
September 30, 2014 |
JOSE THOMAS Vs. STATE OF KERALA
|
July 16, 2014 |
JOSEPH Vs. JOSE SYRIAC
|
June 26, 2014 |
JOSEPH Vs. LOCAL LEVEL MONITORING COMMITTEE
|
August 4, 2014 |
JOSEPH Vs. STATE OF KERALA
|
November 12, 2014 |
JOSEPH Vs. STATE OF KERALA
|
February 24, 2014 |
JOSEPH Vs. EXECUTIVE ENGINEER, IRRIGATION DIVISION, THRISSUR
|
March 7, 2014 |
JOSEPH Vs. FAISAL
|
December 18, 2014 |
JOSEPH Vs. STATE OF KERALA
|
November 7, 2014 |
JOSEPH @ BABY Vs. SUB INSPECTOR OF POLICE
|
April 4, 2014 |
JOSEPH JPHN Vs. LAND REVENUE COMMISSIONER
|
January 31, 2014 |
JOSEPH KORAH Vs. THE INCOME TAX OFFICER
|
October 28, 2014 |
JOSEPH LEON Vs. NIDHEESH B.
|
August 8, 2014 |
JOSEPH M J Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
|
August 26, 2014 |
JOSEPH S/O FRANCIS Vs. STATE OF KERALA
|
December 15, 2014 |
JOSEPH S/O THOMMEN Vs. STATE OF KERALA
|
November 10, 2014 |
JOSEPH SCARIA Vs. COMMERCIAL TAX OFFICER
|
September 29, 2014 |
JOSHI BASU Vs. COMMERCIAL TAX OFFICER
|
May 26, 2014 |
JOSHUA Vs. STATE OF KERALA
|
November 27, 2014 |
JOSHY ISSAC Vs. KERALA STATE CENTRE FOR ADVANCED PRINTING & TRAINING
|
July 16, 2014 |
JOTHI SUSAN JOY Vs. STATE OF KERALA
|
August 11, 2014 |
JOY Vs. STATE OF KERALA
|
January 24, 2014 |
JOY ABRAHAM Vs. SALIM
|
October 10, 2014 |
JOY ALUKKAS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 20, 2014 |
JOY C. Vs. ST.IGNATIUS VAOCATIONAL AND HIGHER SECONDARY SCHOOL
|
August 22, 2014 |
JOY KURIAKOSE Vs. T C MANI
|
December 18, 2014 |
JOY KURIAKOSE Vs. KURIAKKOSE
|
December 11, 2014 |
JOY M.S. Vs. STATE OF KERALA
|
July 2, 2014 |
JOY MATHEW Vs. ANTONY THOMAS
|
September 3, 2014 |
JOY S Vs. SHERLY P S
|
November 11, 2014 |
JOY V.P. Vs. THE VILLAGE OFFICER
|
November 26, 2014 |
JOYAMMA ABRAHAM AND ORS Vs. MUNICIPAL COUNCIL, PALA AND ORS
|
March 18, 2014 |
JUBAIR Vs. STATE OF KERALA
|
July 1, 2014 |
JUBAIRIYA Vs. SIRAJ S/O.KAYAKUTTY
|
May 22, 2014 |
JUVAIRIYA, MALAPPURAM Vs. REGIONAL PASSPORT OFFICER
|
February 26, 2014 |
JYOTHI ABRAHAM Vs. STATE OF KERALA
|
October 7, 2014 |
JYOTHI DAMODAR LECTURER Vs. KERALA UNIVERSITY
|
October 8, 2014 |
JYOTHISH KUMAR Vs. STATE OF KERALA
|
June 5, 2014 |
K A ABDUL RAHMAN Vs. CHERANELLOOR SERVICE CO-OPERATIVE BANK LTD , ERNAKULAM AND OTHERS
|
November 25, 2014 |
K A JACOB Vs. STATE BANK OF TRAVANCORE
|
November 17, 2014 |
K A SUKUMARAN Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
March 26, 2014 |
K ABDUL NAZAR Vs. STATE OF KERALA
|
August 21, 2014 |
K ALI Vs. M J CHERIAN
|
March 3, 2014 |
K ANDHUMAN S/O ABDULKHADER AND ORS Vs. TALUK LAND BOARD, KANNUR AND ORS
|
February 4, 2014 |
K ANILKUMAR Vs. COCHIN DEVASWOM BOARD
|
July 14, 2014 |
K ANWAR Vs. MAHATMA GANDHI UNIVERSITY
|
August 21, 2014 |
K BHUVANESWARY AMMA Vs. STATE OF KERALA
|
December 2, 2014 |
K C THANKACHAN Vs. DIST COLLECTORATE, ERNAKULAM & ORS
|
January 9, 2014 |
K CHELLAN Vs. SHEELA
|
July 18, 2014 |
K G UTHAMAN Vs. SHRIRAM TRANSPORT FINANCE CO LTD AND ORS
|
September 26, 2014 |
K G VARGHESE Vs. KERALA STATE ELECTRICITY BOARD
|
March 11, 2014 |
K H ABDULLA Vs. STATE OF KERALA
|
November 26, 2014 |
K JYOTHISH KUMAR Vs. K P HAMEED
|
July 24, 2014 |
K K BUILDERS Vs. STATE OF KERALA
|
December 1, 2014 |
K K HARIDAS Vs. DEEPA
|
June 19, 2014 |
K K KUNHI MUHAMMED S/O ATHRUMAN KOYA Vs. STATE OF KERALA
|
July 15, 2014 |
K M ABDUL NAZAR, S/O MUHAMMED AND ORS Vs. STATE OF KERALA AND ORS
|
February 7, 2014 |
K MADHAVAN Vs. STATE OF KERALA
|
September 20, 2014 |
K MANI Vs. STATE OF KERALA
|
August 21, 2014 |
K MUHAMMED HAJI, MANAGING PARTNER Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION
|
July 7, 2014 |
K N JAGANNIVASAN, S/O NARAYANAN PANICKER, KALADY Vs. JOHN V K , S/O KUNJUVAREED
|
April 4, 2014 |
K P M PUSHPAJA Vs. STATE OF KERALA
|
September 30, 2014 |
K P PETER Vs. CHERIAN VARGHESE
|
April 7, 2014 |
K P SASI, S/O PADMANABHAN Vs. STATE OF KERALA
|
October 21, 2014 |
K P VIJAYAKUMARAN Vs. STATE OF KERALA AND ANOTHER
|
December 20, 2014 |
K V RAMABHADRAN Vs. ANNAMMA THOMAS
|
September 25, 2014 |
K V SADANANDAN Vs. STATE OF KERALA
|
September 20, 2014 |
K V SREEDHARAN Vs. STATE OF KERALA
|
May 30, 2014 |
K VINOD, S/O KARUNAKARAN Vs. D PADMINI AMMA WIDOW OF LATE VENUGOPALAN NAIR
|
June 11, 2014 |
K-LINK HEALTHCARE (INDIA) PVT. LTD Vs. GEORGE ALEXANDER
|
August 4, 2014 |
K. BABU Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
|
October 30, 2014 |
K. CHOYIKUTTY Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, LABOUR DEPARTMENT AND MANAGER, KERALA TRANSPORT COMPANY LTD.
|
March 3, 2014 |
K. DEVI Vs. KOTTERIYIL THAMASIKKUM ERAVATH KANAPRAVAN KALLIANI AMMA
|
July 17, 2014 |
K. GANGADHARAN NAIR Vs. P.O. BHANUMATHI AMMA
|
February 5, 2014 |
K. HARIDAS Vs. KERALA WATER AUTHORITY
|
July 24, 2014 |
K. HARIKUMAR Vs. AMBIKA HARI
|
August 12, 2014 |
K. JAYASREE Vs. STATE OF KERALA
|
October 8, 2014 |
K. KAMALAM Vs. THE TALUK LAND BOARD
|
November 14, 2014 |
K. KANDHA SAMY Vs. DIRECTOR OF DAIRY DEVELOPMENT
|
October 31, 2014 |
K. KARUNAKARAN PILLAI Vs. CHACKO
|
June 9, 2014 |
K. KRISHNANKUTTY Vs. MURALEEDHARAN PILLAI
|
June 11, 2014 |
K. MADHU Vs. STATE OF KERALA
|
February 7, 2014 |
K. MANIKANDAN Vs. KERALA STATE ELECTRICITY BOARD
|
January 10, 2014 |
K. MOHAMED SHAFI Vs. SHAMSIYA
|
May 6, 2014 |
K. NARAYANAN Vs. K.M. PRADEEP KUMAR
|
January 30, 2014 |
K. PREMARAJ Vs. THE MANAGING DIRECTOR, MIMS HOSPITAL
|
July 1, 2014 |
K. RAJAN Vs. THE AUTHORISED OFFICER/CHIEF MANAGER
|
July 1, 2014 |
K. RAJASREE Vs. THE STATE OF KERALA
|
October 30, 2014 |
K. RAJENDRAN Vs. THE DEPUTY COMMISSIONER
|
November 17, 2014 |
K. SANTHAKUMARI Vs. K.J. TRADING CO. PVT. LTD
|
July 31, 2014 |
K. SARADA Vs. KERALA STATE BACKWARD CLASS DEVELOPMENT CORPORATION
|
August 18, 2014 |
K. SARASWATHI Vs. GENERAL MANAGER, SOUTHERN RAILWAY
|
January 2, 2014 |
K. SHAJI Vs. STATE OF KERALA
|
November 19, 2014 |
K. SHIBIN Vs. TRANSPORT COMMISSIONER, GOVERNMENT SECRETARIAT
|
February 24, 2014 |
K. SIDHARTHAN Vs. STATE OF KERALA
|
November 10, 2014 |
K. SUNIL Vs. JITESH MUTHUKAD
|
November 14, 2014 |
K. SUSEENDRAN NAIR Vs. A. MOIDEEN KUNJU
|
December 8, 2014 |
K. UNNIKRISHNAN Vs. SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS, THE SECRETARY MAMBAD GRAMA PANCHAYAT AND THE SUB INSPECTOR OF POLICE NILAMBUR POLICE STATION
|
February 6, 2014 |
K. VIJAY MENON Vs. STATE OF KERALA
|
June 17, 2014 |
K. VIJAYALAKSHMI Vs. STATE OF KERALA
|
August 14, 2014 |
K. VIJAYAMBIKA Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
October 16, 2014 |
K. VIJAYAN Vs. JACOB JOB
|
December 19, 2014 |
K. VIJAYAN Vs. DAKSHINA BHARATHA HINDI PRACHARA SABHA (KERALA)
|
November 4, 2014 |
K.A. ABDUL RAHMAN Vs. THE CHERANELLOOR SERVICE CO-OPERATIVE BANK LTD.
|
December 9, 2014 |
K.A. MOHAMMED SALIM Vs. THE DISTRICT COLLECTOR
|
December 1, 2014 |
K.A. PHILOMINA Vs. DISTRICT COLLECTOR
|
August 8, 2014 |
K.A. PREMALATHA Vs. ANANDARAJ
|
November 28, 2014 |
K.A. SHAMSUDEEN Vs. THE KERALA STATE WAKF BOARD
|
October 28, 2014 |
K.A. SUKUMARAN SANTHOSH Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
|
March 21, 2014 |
K.ABDUL SALAM Vs. STATE OF KERALA
|
August 18, 2014 |
K.B. SURESH Vs. STATE OF KERALA
|
August 19, 2014 |
K.BABU Vs. DISTRICT COLLECTOR
|
August 11, 2014 |
K.BABY Vs. PRINCIPAL GENERAL MANAGER, BHARATH SANCHAR NIGAM LTD.
|
August 26, 2014 |
K.C. ANSARALI Vs. ADMINISTRATOR
|
February 4, 2014 |
K.C. MATHEW Vs. D. ARUNA
|
May 26, 2014 |
K.C. VASU Vs. STATE OF KERALA
|
August 20, 2014 |
K.C.CHACKO Vs. STATE OF KERALA
|
August 21, 2014 |
K.D.ANISH KUMAR Vs. N.R.JAYANTHI
|
August 7, 2014 |
K.E.T. COLLEGE OF TEACHER EDUCATION Vs. THE REGIONAL DIRECTOR NATIONAL COUNCIL FOR TEACHER EDUCATION
|
December 3, 2014 |
K.F. MATHAI Vs. STATE OF KERALA
|
October 24, 2014 |
K.G. ANTONY Vs. STATE OF KERALA
|
May 27, 2014 |
K.G. THOMAS Vs. STATE OF KERALA
|
July 17, 2014 |
K.G.A HOTLS AND RESORTS PRIVATE LIMITED Vs. INDIAN BANK
|
August 6, 2014 |
K.J. ABRAHAM Vs. ALL INDIA TECHNICAL EDUCATION COUNCIL
|
October 24, 2014 |
K.J. CHERIYAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
February 19, 2014 |
K.J. JOSEPH Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD.
|
January 27, 2014 |
K.J.CHACKOCHAN Vs. STATE OF KERALA
|
August 22, 2014 |
K.K. ABDURAHIMAN Vs. STATE OF KERALA
|
June 11, 2014 |
K.K. ANIL KUMAR Vs. C.J. JOSEPH
|
October 20, 2014 |
K.K. BUILDERS Vs. COMMECIAL TAX OFFICER
|
September 16, 2014 |
K.K. BUILDERS Vs. STATE OF KERALA
|
June 17, 2014 |
K.K. JANARDHANAN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
October 10, 2014 |
K.K. JANU Vs. THE SUB REGISTRAR
|
November 14, 2014 |
K.K. MOHANDAS AND ORS. Vs. THANKAMMA PILLAI
|
December 20, 2014 |
K.K. NARAYANAN Vs. LATHIKA. K.
|
August 22, 2014 |
K.K. OMANAKUTTAN Vs. THE SECRETARY
|
November 14, 2014 |
K.K. PATHROSE Vs. N.P. POULOSE
|
October 24, 2014 |
K.K.KRISHNAN Vs. STATE OF KERALA
|
March 4, 2014 |
K.K.VASANTHA Vs. A.V.MUHAMMED ASHRAF
|
August 18, 2014 |
K.L. ABRAHAM @ TITUS Vs. STATE OF KERALA
|
April 7, 2014 |
K.L. JINTO Vs. BHARAT PETROLEUM CORPORATION LTD.
|
December 2, 2014 |
K.L. JOHNYKUTTY Vs. V.M. PAREETHU
|
May 23, 2014 |
K.M. ABDUL RASHEED Vs. STATE OF KERALA
|
July 1, 2014 |
K.M. CHENTHAMARA Vs. DISTRICT COLLECTOR AND THE TAHSILDAR, PALAKKAD
|
April 29, 2014 |
K.M. JESSI Vs. STATE OF KERALA
|
November 7, 2014 |
K.M. JOSEPH Vs. BABYCHAN MULANGASSERI
|
November 10, 2014 |
K.M. JOSEPH BINOY Vs. STATE OF KERALA
|
November 11, 2014 |
K.M. MUKUNDAN Vs. STATE OF KERALA
|
July 7, 2014 |
K.M. RAFEEK Vs. A.V. VIJAYAN
|
August 4, 2014 |
K.M. VIJAYAN Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD.
|
July 7, 2014 |
K.M. YOUSUF Vs. STATE OF KERALA
|
July 14, 2014 |
K.M.LATHEEF Vs. TALIPARAMBA SUB INSPECTOR OF POLICE
|
May 16, 2014 |
K.M.MOHAMMED KOYA Vs. KOLAPRATH PADIKKAL MEHARUNNISA
|
August 11, 2014 |
K.MUHAMMED IQBAL @ IQBAL @ IKKU Vs. STATE OF KERALA
|
January 31, 2014 |
K.N. BASHEER Vs. D. MAMOOTY
|
June 9, 2014 |
K.N.SADANANDAN Vs. STATE OF KERALA
|
August 12, 2014 |
K.NATARAJAN Vs. STATE OF KERALA
|
August 8, 2014 |
K.NOUSHAD Vs. STATE OF KERALA
|
November 13, 2014 |
K.P. ABDUL MAJEED Vs. COMMISSIONER OF CUSTOMS
|
July 3, 2014 |
K.P. BABU Vs. STATE OF KERALA
|
February 26, 2014 |
K.P. DR. FENNY ASSISTANT SURGEON Vs. STATE OF KERALA
|
July 1, 2014 |
K.P. HARIDAS Vs. K. VIJAYAN
|
November 28, 2014 |
K.P. PREETHA Vs. SAMEER T.P.
|
December 10, 2014 |
K.P. RAMACHANDRAN Vs. HIGH COURT OF KERALA
|
June 5, 2014 |
K.P. SARASWATHI AMMA Vs. STATE OF KERALA
|
September 17, 2014 |
K.P. SUDHAKARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 17, 2014 |
K.PRAHLADAN Vs. STATE OF KERALA
|
August 6, 2014 |
K.R. KARTHIKEYAN Vs. DIRECTOR OF URBAN AFFAIRS
|
July 4, 2014 |
K.R. LEELA BHAI Vs. INDIAN OVERSEAS BANK
|
March 7, 2014 |
K.R. LINI Vs. STATE OF KERALA
|
July 31, 2014 |
K.R. PAVITHRAN Vs. STATE OF KERALA
|
October 20, 2014 |
K.R. SUGATHAN Vs. JYOTHI
|
July 2, 2014 |
K.RULES KRISHNAKUMAR Vs. THE GURUVAYOOR DEVASWOM MANAGING COMMITTEE
|
October 16, 2014 |
K.S. JOHN Vs. STATION HOUSE OFFICER
|
July 1, 2014 |
K.S. KADAR PILLAI Vs. GOVEN TRAVELS
|
October 23, 2014 |
K.S. PARAMESWARAN Vs. STATE OF KERALA
|
November 4, 2014 |
K.S. RAJAN Vs. STATE OF KERALA
|
June 5, 2014 |
K.S. SAJUMON Vs. STATE OF KERALA
|
June 10, 2014 |
K.S. SEBASTIAN Vs. STATE OF KERALA
|
September 20, 2014 |
K.S. USMAN Vs. VIDYAVATHI @ VIDYA KALESAN
|
February 25, 2014 |
K.S. VENUGOPALAN Vs. INCOME TAX OFFICER
|
December 9, 2014 |
K.S.RAJAGOPAL Vs. P.G.PRASANTH
|
January 21, 2014 |
K.S.SAJI Vs. K.M.BIJIMOL
|
May 23, 2014 |
K.T. MATHEW Vs. STATE OF KERALA
|
May 30, 2014 |
K.T. RAJEEV Vs. THE DISTRICT COLLECTOR
|
September 23, 2014 |
K.T.JOSEPH Vs. STATE OF KERALA
|
February 3, 2014 |
K.T.SIDHEEQUE Vs. SHAMMAS P.P.
|
August 14, 2014 |
K.V. ABDUL RASHEED Vs. STATE OF KERALA
|
February 10, 2014 |
K.V. ABDURAHIMAN Vs. CHEEKILODE PREMALATHA
|
October 16, 2014 |
K.V. GHOSH Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
|
January 20, 2014 |
K.V. GOPALAN Vs. NANDINI NARAYANAN AND ORS.
|
December 19, 2014 |
K.V. HANNA THASNIM Vs. STATE OF KERALA
|
March 19, 2014 |
K.V. JOSEPH Vs. STATE OF KERALA
|
July 3, 2014 |
K.V. SREEJITH Vs. STATE OF KERALA
|
September 19, 2014 |
K.V.GOPI Vs. STATE OF KERALA
|
August 11, 2014 |
K.V.JOHN Vs. A.V.JOY
|
August 6, 2014 |
K.V.MURALEEDHARAN Vs. STATE OF KERALA
|
August 6, 2014 |
KABEER Vs. STATE OF KERALA
|
November 26, 2014 |
KADAKKAL EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 8, 2014 |
KAILAS IYER Vs. STATE OF KERALA
|
November 21, 2014 |
KAILASANATHA VIDYA NIKETHAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 2, 2014 |
KAIRALI STEELS & ALLOYS (P) LTD. Vs. INTELLIGENCE OFFICER, DEPARTMENT OF COMMERCIAL TAXES AND ORS.
|
October 27, 2014 |
KALADHARAN Vs. KAVITHA
|
June 27, 2014 |
KALADHARAN Vs. TAHSILDAR
|
May 29, 2014 |
KALANDER U. Vs. STATE OF KERALA
|
October 10, 2014 |
KALARIKAL SAVITHRI AMMA & OTHERS Vs. TALUK LAND BOARD
NILAMBUR REPRESENTED BY ITS CHAI
|
May 22, 2014 |
KALATHINGAL ITHIKUTTY Vs. DISTRICT COLLECTOR
|
August 1, 2014 |
KALATHUMPADIKKAL MUSTHAFA Vs. P.M. BASHEER
|
August 13, 2014 |
KALIMUTHU Vs. STATE OF KERALA AND ORS.
|
November 7, 2014 |
KALIYAR K. J. PHILIP Vs. KUTTIKKATTU K. N. SUKUMARAN NAIR
|
February 4, 2014 |
KALLAMKUNNU SERVICE CO-OPERATIVE BANK LTD. Vs. M/S. UKKENS COPRA CENTRE & OIL MILLS
|
January 27, 2014 |
KALLANCODE SERVICE CO OPERATIVE BANK Vs. PHILIP JOSEPH
|
March 31, 2014 |
KALLAT KATHEESA Vs. EDAPPARA KUNHAMMED
|
February 20, 2014 |
KALLIYIL PAREEKUTTY Vs. PUTTEKKATT MAHALLU JUMA ATH PALLI COMMITTEE
|
September 23, 2014 |
KALLYANI Vs. NANJAPPAN
|
June 18, 2014 |
KALPANA Vs. PREMKUMAR
|
July 7, 2014 |
KAMALA W/O CHAMI Vs. STATE OF KERALA
|
December 1, 2014 |
KAMALAKSHI Vs. MANJALLOOR PANCHAYATH
|
May 29, 2014 |
KAMALAKSHY AMMA Vs. INDIAN COUNCIL OF AGRICULTURAL RESEARCH
|
April 8, 2014 |
KAMALAM Vs. COCHIN DEVASWOM BOARD
|
October 20, 2014 |
KANAKALATHA Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LTD
|
August 13, 2014 |
KANAKAVENI, K. Vs. KASARGOD MUNICIPALITY
|
July 23, 2014 |
KANAKUNHAPPAN Vs. STATE OF KERALA
|
October 20, 2014 |
KANAMMEETHALE VEETTIL SAVITHRI AMMA Vs. KANAMEETHALE VEETTIL PADMANABHAN MASTER
|
December 2, 2014 |
KANCHANAMALA Vs. JANAKI CHANDRAMATHI
|
December 4, 2014 |
KANJANY TRADERS (P) LTD Vs. K H ARUNA
|
March 10, 2014 |
KANNAN Vs. STATE OF KERALA
|
August 5, 2014 |
KANNAN CHETTIAR @ KATHIRAN BALAKRISHNAN AND ORS Vs. KATHIRU SASIDARAN, S/O SANKARAN KUTTY
|
March 18, 2014 |
KAPPANAKKAL CHERIYAMBU Vs. PLANTATION CORPORATION OF KERALA
|
August 6, 2014 |
KARATHAN NELLIYODE SREELESH Vs. STATE OF KERALA
|
September 29, 2014 |
KARATTIL KUNHI MUHAMMED Vs. STATE OF KERALA
|
February 4, 2014 |
KARBALA TRUST Vs. GENERAL SECRETARY, EDUCATION DEPARTMENT
|
February 24, 2014 |
KARIMPAN Vs. STATE OF KERALA
|
October 30, 2014 |
KARIYILAN CHERIYA, PUNNAKKALTHARA Vs. JOSELINE
|
April 2, 2014 |
KARTHIK M R , S/O RAMAN M M Vs. STATE OF KERALA; COMMISSIONER FOR ENTRANCE EXAMINATIONS; TAHASILDAR, TALUK OFFICE KUNNATHUNAD; VIGILANCE OFFICER, VIGILANCE CELL DIRECTORATE OF KIRTADS
|
July 4, 2014 |
KARTHIK M.R. Vs. STATE OF KERALA
|
July 17, 2014 |
KARTHIKEYAN, S/O SREEDHARAN AND ORS Vs. STATE OF KERALA AND ORS
|
March 7, 2014 |
KARUNAKARAN Vs. V. PADMINI
|
February 6, 2014 |
KARUPPASAMY @ KARUPPAN Vs. STATE OF KERALA
|
August 26, 2014 |
KASARAGOD CO-OPERATIVE TOWN BANK LTD Vs. KERALA CO-OPERATIVE TRIBUNAL
|
November 18, 2014 |
KASARANGOD DISTRICT BUS OWNERS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY
|
October 13, 2014 |
KASIM, S/O.ANDUKKA Vs. STATE OF KERALA
|
August 14, 2014 |
KASSIM KOYA O. Vs. STATE OF KERALA
|
April 7, 2014 |
KATAVATH VALAPPIL MOHANAN Vs. THARAMMAL RANJITH
|
August 20, 2014 |
KATHIRUMMAL CHIRAMMAL KARTHYAYANI Vs. KUNNOOL BALAKRISHNAN
|
January 28, 2014 |
KAUMUDI Vs. MUHAMMED SABITH
|
November 25, 2014 |
KAVALAKATT TOJO Vs. THE STATE OF KERALA
|
October 9, 2014 |
KAVERI FERTILIZER INDUSTRIES Vs. STATE OF KERALA
|
July 2, 2014 |
KENDRIYA VIDYALAYA PARENTS ASSOCIATION Vs. UNION OF INDIA
|
June 9, 2014 |
KENTON LEISURE SERVICES EXECUTIVE HOSTEL Vs. SALES TAX OFFICER
|
July 7, 2014 |
KERAFED STAFF UNION Vs. STATE OF KERALA
|
November 21, 2014 |
KERALA BAR HOTEL ASSOCIATION Vs. STATE OF KERALA
|
April 25, 2014 |
KERALA BOOKS AND PUBLICATION SOCIETY Vs. LABOUR COURT
|
February 14, 2014 |
KERALA BOTTLED WATER MANUFACTURES ASSOCIATION Vs. THE SECRETARY
|
June 2, 2014 |
KERALA CHEMICALS AND PROTEINS LTD. Vs. LABOUR COURT
|
August 5, 2014 |
KERALA CRICKET ASSOCIATION Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 31, 2014 |
KERALA EX-SERVICEMEN WELFARE ASSOCIATION Vs. UNION OF INDIA
|
April 11, 2014 |
KERALA FASHION JEWELLERY Vs. REGIONAL HEAD, RESERVE BANK OF INDIA
|
March 19, 2014 |
KERALA FEDERATION OF WOMEN LAWYERS Vs. CORPORATION OF COCHIN
|
July 3, 2014 |
KERALA FINANCIAL CORPORATION I Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1
|
June 4, 2014 |
KERALA KAITHRI THOZHILALI CONGRESS AND ORS Vs. JAIKISH POLYSTER HANDLOOM WEAVERS AND ORS
|
March 20, 2014 |
KERALA KERA KARSHAKA SAHAKARANA FEDERATION LTD. Vs. RAVINDRAN PILLAI
|
June 27, 2014 |
KERALA NADUVATHUL MUJAHIDEEN Vs. ASSISTANT COMMISSIONER OF POLICE
|
March 31, 2014 |
KERALA PUBLIC SERVICE COMMISSION Vs. K. SINI
|
March 17, 2014 |
KERALA PUBLIC SERVICE COMMISSION Vs. RAJALEKSHMI R. CHANDRALAYAM
|
October 14, 2014 |
KERALA ROLLER SKATING ASSOCIATION Vs. ERNAKULAM DISTRICT ROLLER SKATING ASSOCIATION
|
December 17, 2014 |
KERALA STATE AND ORS. Vs. A.S. THILAKAN AND ORS.
|
December 19, 2014 |
KERALA STATE BACKWARD CLASSES Vs. THE INDUSTRIAL TRIBUNAL
|
September 3, 2014 |
KERALA STATE BAMBOO CORPORATION LTD. Vs. P.K. RAMESAN NAIR
|
November 20, 2014 |
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) Vs. SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT
|
March 24, 2014 |
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LTD. Vs. DISTRICT COLLECTOR
|
May 9, 2014 |
KERALA STATE CENTRE FOR ADVANCED PRINTING & TRAINING Vs. JOSHY ISAAC, OFFICE ATTENDANT
|
August 6, 2014 |
KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD. Vs. TRAVANCORE DEVASWOM BOARD
|
August 22, 2014 |
KERALA STATE DEFENCE SERVICE CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
|
November 10, 2014 |
KERALA STATE ELECTRICITY BOAD Vs. AYSHA
|
February 5, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. ANTONY MARKOSE
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. GEORGE
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. KATHREENA
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. K.E. OMANA
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. KUNJUMOL N.A.
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. CHANDRIKA
|
February 5, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. MARIAMMA PETER
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. PUZHADIKKAL KADHEEJA
|
February 5, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. SHAFI
|
February 6, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. M.C. JACOB
|
June 13, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. K. KESAVAN
|
July 2, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. M/S. HAMSAVENI CARBIDES
|
February 5, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. VINEETHA, D/O.CHATHEN
|
August 4, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. CONSUMER EXPORTS, STAR FISH
|
March 10, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. M/S. BINANI ZINC LTD.
|
April 1, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. INDIAN ALUMINUM COMPANY LTD
|
March 31, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. AVT MC CORMICK INGRADIENTS
|
June 19, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. NARAYANAN KUTTY NAIR
|
September 20, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. SUBHADRAKUMARI, D/O.SEELAVATHI AMMA
|
May 26, 2014 |
KERALA STATE ELECTRICITY BOARD Vs. SANTHA
|
February 7, 2014 |
KERALA STATE ELECTRICITY BOARD AND ORS Vs. PEEKEY RE-ROLLING MILLS (P) LTD AND ORS
|
March 14, 2014 |
KERALA STATE EX-SERVEMEN Vs. STATE OF KERALA
|
August 12, 2014 |
KERALA STATE EX-SERVICES LEAGUE Vs. THE ASSISTANT DIRECTOR OF INCOME TAX (EXEMPTION)
|
December 19, 2014 |
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. STATE OF KERALA
|
August 6, 2014 |
KERALA STATE LIMITED Vs. GOVERNMENT OF KERALA
|
March 17, 2014 |
KERALA STATE LIMITED STOP/STAGE CARRIAGE Vs. RAHUL TOM, KONDODICKAL HOUSE
|
March 17, 2014 |
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIMON FRANCIS
|
March 12, 2014 |
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGHUNATHAN
|
June 20, 2014 |
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P. MOHAMED RAFEEK
|
February 12, 2014 |
KERALA STATE STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LIMITED Vs. K.P.BHASKARAN
|
September 26, 2014 |
KERALA STATE WAREHOUSING CORPORATION Vs. M. SADASIVAN
|
December 17, 2014 |
KERALA STATE, REPRESENTED BY DISTRICT COLLECTOR Vs. INDIRA AMMA
|
February 25, 2014 |
KESAVA PILLAI SUKUMARA PILLAI Vs. AJAYAKUMAR AND ORS.
|
October 27, 2014 |
KESAVAN GANGADHARAN Vs. KOCHUPENNU JANAKI
|
June 26, 2014 |
KESAVAPURATH BHASKARAN NAIR MANJULLA Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2014 |
KHADEEJA Vs. ANVAR.K.K.
|
June 6, 2014 |
KHADEEJA MAKKAR Vs. STATE OF KERALA
|
March 12, 2014 |
KHALID Vs. KHALID
|
August 7, 2014 |
KIDANGOOR INDUSTRIAL READ PRODUCTS EMPLOYEES CO-OP. SOCIETY LTD. Vs. INDIAN OVERSEAS BANK
|
June 30, 2014 |
KILBAN FOODS INDIA PVT. LTD. Vs. COMMISSIONER COMMERCIAL TAXES
|
January 28, 2014 |
KIMS CANCER CARE AND RESEARCH CENTER PVT. LTD. Vs. ADDITIONAL DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE MUMBAI ZONAL UNIT
|
April 22, 2014 |
KINSHIP SERVICES (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. & CUS.
|
April 11, 2014 |
KINSHIP SERVICES INDIA PVT. LTD. Vs. ASSISTANT P.F. COMMISSIONER
|
March 18, 2014 |
KIRANLAL M. Vs. HIGH COURT OF KERALA AND ORS.
|
December 9, 2014 |
KISHORE KUMAR K., DIRECTOR, INTIMATE MACHINES PRIVATE LTD. Vs. REGIONAL DIRECTOR, ESI CORPORATION, THRISSUR
|
June 18, 2014 |
KMTC ASSOCIATES Vs. COMET COMMODITY EXPORTS LTD.
|
May 23, 2014 |
KOCHA, S/O NEELAKANDA Vs. STATE OF KERALA
|
September 22, 2014 |
KOCHIN AIR PRODUCTS (P.) LTD. Vs. KERALA STATE ELECTRICITY BOARD
|
June 6, 2014 |
KOCHUPAILO Vs. REENA AND ORS.
|
December 9, 2014 |
KODALIL KINATTUKARA RAGHAVAN NAIR Vs. BEENA ANIL
|
October 31, 2014 |
KODAVAYAL KUNI NARAYANAN Vs. LATHIKA
|
August 22, 2014 |
KODUR SERVICE CO-OPERATIVE BANK LTD. Vs. DIRECTOR OF INCOME TAX (INTELLIGENCE)
|
March 31, 2014 |
KOHINOOR SALEEM Vs. JASINTHA THOMAS
|
December 1, 2014 |
KOLLENGODE EDUCATIONAL & CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
March 6, 2014 |
KOSHY GEORGE Vs. STATE OF KERALA
|
June 2, 2014 |
KOTHAMANGALAM MUNICIPALITY Vs. ADDL. C.C.E., C. AND S.T.
|
February 3, 2014 |
KOTTAABDULLAKUTTY S/O MARAKARKUTTY HAJI AND ORS Vs. CHIRAYAMMAL HAMZA AND OTHERS
|
February 3, 2014 |
KOTTAYAM DIST.CO-OPERATIVE HOSPITAL SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 18, 2014 |
KOTTAYAM RAILWAY GOOD SHED CONTRACTORS ASSOCIATION Vs. UNION OF INDIA
|
March 31, 2014 |
KOTTOOLI THANEERTHADA SAMRAKSHANA SAMITHY Vs. STATE OF KERALA
|
August 14, 2014 |
KOTTUMMAL AHAMMED Vs. PANOLI DEVI
|
July 15, 2014 |
KOUSALYA AMMA Vs. NARAYANKUTTY NAIR
|
September 25, 2014 |
KOYAKUTTY THANGAL, S/O HABEEB KOYA THANGAL Vs. KAVUNNI RAJA
|
August 14, 2014 |
KOZHIKODE DISTRICT RATION DEALERS Vs. GOVERNMENT OF KERALA
|
October 14, 2014 |
KRISHNA ENTERPRISES AND ORS Vs. RAMDAS @ RAMU, S/O BALAKRISHNA MENON AND ORS
|
February 18, 2014 |
KRISHNA IYER Vs. ABDUL RASHEED
|
June 26, 2014 |
KRISHNA PRASAD Vs. STATE OF KERALA
|
July 31, 2014 |
KRISHNADAS Vs. VELAYUDHAN NAIR
|
March 6, 2014 |
KRISHNAKUMAR Vs. V. GOPALAKRISHNAN
|
August 22, 2014 |
KRISHNAN Vs. STATE OF KERALA
|
October 1, 2014 |
KRISHNAN A Vs. FEDERAL BANK LTD
|
June 5, 2014 |
KRISHNAN H Vs. STATE
|
July 24, 2014 |
KRISHNAN K.K. Vs. STATE OF KERALA
|
July 22, 2014 |
KRISHNAN NAMBOOTHIRI T.V. Vs. TRAVANCORE DEVASWOM BOARD AND ORS.
|
December 8, 2014 |
KULATHUFUZHA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
January 10, 2014 |
KUMARA PILLAI Vs. PADMAKSHI AMMA
|
June 23, 2014 |
KUMARI Vs. STATE OF KERALA
|
June 24, 2014 |
KUMBALA LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
November 11, 2014 |
KUNHAMMED Vs. VATAKARA THOTTUMUKAM MASJID
|
June 2, 2014 |
KUNHANI @ MURALEEDHARAN S/O CHOYIKUTTY Vs. STATE OF KERALA
|
November 14, 2014 |
KUNHAYSU Vs. COMMISSIONER OF INCOME TAX
|
September 3, 2014 |
KUNHIPATHUMMA Vs. TELLICHERRY TALUK LAND BOARD
|
September 17, 2014 |
KUNHIPPA Vs. REGIONAL TRANSPORT AUTHORITY
|
May 21, 2014 |
KUNJAN Vs. STATE OF KERALA
|
November 27, 2014 |
KUNJIPPA Vs. K.P. VALSALAKUMARI
|
June 19, 2014 |
KUNJU T P Vs. FATHIMA
|
June 27, 2014 |
KUNJUMUHAMMED Vs. STATE OF KERALA
|
April 7, 2014 |
KUNNAMANGALAM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. VASANTHA KUMARI
|
July 31, 2014 |
KUNNOTH MOIDU Vs. MOHAMMED IQBAL SHAH DIRECTOR
|
September 25, 2014 |
KURIACHAN CHACKO Vs. REGISTRAR OF FIRMS
|
January 16, 2014 |
KURIAN E.KALATHIL Vs. KERALA STATE ELECTRICITY BOARD
|
January 2, 2014 |
KURIAN K.K. AND ORS. Vs. SECRETARY, PAMPADY GRAMA PANCHAYATH
|
November 13, 2014 |
KUTHRATHODU NELLULPADAKA KARSHAKA SANGHAM Vs. NAYARAMBALAM GRAMA PANCHAYATH
|
November 7, 2014 |
KUTTAN Vs. STATE OF KERALA
|
June 20, 2014 |
KUTTAN @ SIVASANKARAN S/O KOCHUKUTTAN Vs. STATE OF KERALA
|
July 7, 2014 |
KUTTAN T. Vs. INDUSTRIAL TRIBUNAL, PALAKKADU
|
April 2, 2014 |
KUTTIAN PADMINI Vs. NELLIYULLAPARAMBATH MATHU
|
February 7, 2014 |
KUTTIKRISHNAN NAMBIAR M.N. Vs. STATE OF KERALA
|
February 7, 2014 |
KUTTUKARAN TRADING VENTURES Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX
|
April 11, 2014 |
KUZHIPPALLIL JOHN Vs. PAZHASSI BHAGAVATHI SAMRAKSHANA SAMITHY PRESIDENT
|
November 7, 2014 |
L JYOTHI Vs. R SURESH KUMAR
|
September 17, 2014 |
L. SELVARAJAN Vs. THE CHOWRA FISHERMEN DEVELOPMENT AND WELFARE CO-OPERATIVE SOCIETY
|
October 10, 2014 |
LACHMANDAS AND SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 3, 2014 |
LAIJU JAMESON, S/O JAMES JACOB Vs. MATHEW, S/O MICHAEL
|
August 21, 2014 |
LAILA BEEVI N. Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
May 21, 2014 |
LAILA T M Vs. STATE OF KERALA
|
April 11, 2014 |
LAKSHMI AMMA Vs. RAJAN
|
July 1, 2014 |
LAKSHMI CIVIL ENGINEERING SERVICES PVT LTD AND ORS Vs. KERALA WATER AUTHORITY AND ORS
|
February 11, 2014 |
LAKSHMI DEVI P N Vs. COMMISSIONER, GURUVAYUR DEVASWOM
|
December 12, 2014 |
LAKSHMI PRASAD Vs. HAREESH G.PANICKER
|
January 27, 2014 |
LAKSHMI PRATHAPAN Vs. STATE OF KERALA
|
December 18, 2014 |
LAKSHMI PRIYA P.S. Vs. STATE OF KERALA
|
October 9, 2014 |
LAL PARAMESWAR Vs. N.N. ULLAS
|
February 28, 2014 |
LALAN S/O DIVAKARAN Vs. STATE OF KERALA
|
December 19, 2014 |
LALITHA Vs. SUB INSPECTOR OF POLICE
|
June 2, 2014 |
LALITHA B. Vs. STATE OF KERALA
|
January 7, 2014 |
LALITHA K. Vs. PANAYAL SERVICE CO.OPERATIVE BANK AND JOINT REGISTRAR OF CO-OPERATIVE SPOCIETIES (GENERAL)
|
February 5, 2014 |
LALITHA.K. Vs. PANAYALSERVICE CO-OPERATIVE BANK
|
January 13, 2014 |
LALITHAKUMARI Vs. K. SIVAPRASAD
|
December 4, 2014 |
LALY ROSE MAMPALLY AND ORS Vs. DEPUTY CHIEF ENGINEER AND ORS
|
February 3, 2014 |
LASKHMI P. Vs. STATE BANK OF TRAVANCORE
|
August 21, 2014 |
LATEF BIN ABDUL JAMIL Vs. STATE OF KERALA
|
June 3, 2014 |
LATHEEF Vs. STATE OF KERALA
|
May 22, 2014 |
LATHEEF Vs. SUB INSPECTOR OF POLICE
|
June 26, 2014 |
LAWRENCE Vs. STATE OF KERALA
|
May 16, 2014 |
LAWRENCE THOMAS Vs. STATE OF KERALA
|
August 1, 2014 |
LAWSON TRAVELS & TOURS (I) (P) LTD. Vs. C.C.E. & CUS. & S.T.
|
October 27, 2014 |
LAWSON TRAVELS & TOURS (I)(P) LTD. Vs. C.C.E., CUS. & S. TAX
|
April 7, 2014 |
LEELA AMMA Vs. MANAGING DIRECTOR, KSHD CORPN. LTD.
|
June 25, 2014 |
LEELA N. Vs. STATE OF KERALA
|
July 3, 2014 |
LEELA R. Vs. STATE OF KERALA
|
June 19, 2014 |
LEELAMA JOSE Vs. DEPUTY CONTROLLER OF RATIONING
|
June 2, 2014 |
LEELAMMA THOMAS Vs. STATE OF KERALA
|
November 28, 2014 |
LEELAVATHI Vs. STATE OF KERALA
|
August 12, 2014 |
LEEMA VARGHESE Vs. STATE BANK OF TRAVANCORE
|
December 1, 2014 |
LEENET MATHEW Vs. THE SUPERINTENDENT OF POLICE
|
November 13, 2014 |
LEJU KUTTAN K. Vs. THE STATE OF KERALA
|
October 9, 2014 |
LEKHA S. NAIR Vs. STATE OF KERALA
|
August 18, 2014 |
LEKHA.K.S. Vs. IYPE VARGHESE
|
August 20, 2014 |
LEKSHMI S. KUMAR Vs. UNIVERSITY OF KERALA
|
September 23, 2014 |
LEKSHMI TRADERS Vs. COMMISSIONER OF INCOME TAX
|
July 2, 2014 |
LETHA J. Vs. STATE OF KERALA
|
December 18, 2014 |
LIFE INSURANCE CORPORATION OF INDIA Vs. USHAKUMARI
|
July 16, 2014 |
LIJIN DAS Vs. CHAIRMAN
|
July 2, 2014 |
LIJO JOY Vs. STATE OF KERALA
|
March 27, 2014 |
LIKESH K. Vs. JITHINRAJ
|
August 21, 2014 |
LILLY BAI Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
July 14, 2014 |
LINDA PIOUS JOHN Vs. STATE OF KERALA
|
August 12, 2014 |
LISSY Vs. STATE OF KERALA
|
September 2, 2014 |
LISSY Vs. ANNIE AND ORS.
|
November 11, 2014 |
LISSY SEBASTIAN Vs. STATE BANK OF INDIA
|
February 26, 2014 |
LISSY SUNNY Vs. STATE OF KERALA
|
November 10, 2014 |
LITTY K. Vs. STATE OF KERALA
|
July 25, 2014 |
LIVINGSTON Vs. SATHYAMMA
|
January 31, 2014 |
LMB INSURANCE BROKERS (P) LTD Vs. FEDERAL BANK LTD
|
August 5, 2014 |
LOGESH Vs. STATE OF KERALA
|
October 17, 2014 |
LOVELY MARGARET Vs. EXECUTIVE ENGINEER KERALA STATE ELECTRICITY BOARD, CHERANALLOOR
|
August 1, 2014 |
LUCKSON FRANCIS AUGUSTINE Vs. JOLLY ABRAHAM MALAYIL
|
September 23, 2014 |
LUKE ANTONY Vs. STATE OF KERALA
|
October 13, 2014 |
M ABDURAHIMAN Vs. NALAKANDY PILLAKKOOL NADEER
|
September 3, 2014 |
M C RATHEESH Vs. SECRETARY, REGIONAL TRANSPORT
|
December 11, 2014 |
M D HUSSAIN Vs. STATE OF KERALA
|
November 7, 2014 |
M D RAVEENDRAN AND ORS Vs. T DEVARAJAN AND ORS
|
January 8, 2014 |
M GOPI, S/O MRITHUNJAYAN Vs. R KRISHNAN, S/O RAMAN
|
March 28, 2014 |
M JAYAKUMAR Vs. STATE OF KERALA
|
September 25, 2014 |
M K GOPALAN @ THIRUVAMBADY GOPALAN Vs. STATE OF KERALA
|
September 20, 2014 |
M K VIJAYAN Vs. STATE OF KERALA
|
September 22, 2014 |
M N SASIKUMAR Vs. P N GOPINATHAN NAIR
|
March 31, 2014 |
M P ANITHA Vs. MANAGER, S N M TRAINING COLLEGE
|
November 25, 2014 |
M P ITTOOP Vs. AIKARANADU GRAMA PANCHAYAT
|
March 7, 2014 |
M PAZHANISWAMI Vs. P VENUGOPAL
|
September 23, 2014 |
M S ABDUL RAHIMAN Vs. VARGHESE
|
December 15, 2014 |
M S CHANDRAN, S/O SANKU, MUZHANGATTU Vs. KOMALAM
|
July 7, 2014 |
M S M COLLEGE Vs. STATE OF KERALA
|
January 10, 2014 |
M SUJATHA, ASSOCIATE PROFESSOR, DEPARTMENT OF COMMERCE, Vs. SECRETARY COCHIN DEVASWOM BOARD, DEVASWOM BOARD BUILDING
|
July 4, 2014 |
M. BABU Vs. STATE OF KERALA
|
March 13, 2014 |
M. FAR HOTELS LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 24, 2014 |
M. FATHIMATH ZUHARA Vs. THE TAHSILDAR
|
December 2, 2014 |
M. GEORGE ABRAHAM Vs. THE STATE OF KERALA
|
November 18, 2014 |
M. GOPINATHAN & ANOTHER Vs. STATE OF KERALA, REPRESENTED BY
THE SECRETARY & OTHERS
|
September 29, 2014 |
M. GOPINATHAN NAIR Vs. KERALA CO-OPERATIVE TRIBUNAL
|
October 7, 2014 |
M. HANEEFA Vs. O. NASEEMA
|
August 6, 2014 |
M. ISMAYIL Vs. M.A. KAMARUDEEN
|
November 26, 2014 |
M. KUMARAN Vs. THE DIRECTOR, NATIONAL INSTITUTE OF TECHNOLOGY
|
December 2, 2014 |
M. LAILAT, LEPROSY INSPECTOR Vs. STATE OF KERALA
|
April 11, 2014 |
M. MOHANAN Vs. THE KERALA STATE ELECTRICITY BOARD
|
July 22, 2014 |
M. NARAYANAN Vs. STATE OF KERALA
|
November 25, 2014 |
M. RADHAKRISHNAN Vs. CHIEF MANAGER
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February 10, 2014 |
M. RADHAKRISHNAN NAIR Vs. SECRETARY TO GOVERNMENT
|
July 22, 2014 |
M. RAJESH Vs. THE REGISTRAR
|
October 29, 2014 |
M. RAMANATHA BANGERA Vs. HAJJAMMA
|
June 27, 2014 |
M. RAMESAH Vs. DISTRICT POLICE CHIEF
|
November 18, 2014 |
M. VEERAPPA MOILY Vs. THE SUB INSPECTOR OF POLICE AND THE DISTRICT ELECTION OFFICER
|
January 1, 2014 |
M. YAMUNA Vs. A.V. HANSLY
|
October 15, 2014 |
M.A. ABIDA Vs. M/S. HMT WATCHES LTD.
|
February 25, 2014 |
M.A. HAKKIM SHAH Vs. BASHEER KHAN
|
May 26, 2014 |
M.A. VISWAMBHARAN Vs. K.M. ABDULLA KUNJU
|
November 6, 2014 |
M.A.K. AZAD Vs. THE APPELLANT ASSISTANT COMMISSIONER
|
November 11, 2014 |
M.ANILA Vs. VIVEK SATHEESH
|
August 13, 2014 |
M.ANZSAR Vs. TRIVANDRUM DISTRICT CO-OPERATIVE BANK
|
August 18, 2014 |
M.BASHEER Vs. REMANI GOPALAN
|
January 16, 2014 |
M.CHANDRASEKHARAN Vs. UNION OF INDIA
|
August 12, 2014 |
M.D. AUGUSTHY Vs. CATHOLIC SYRIAN BANK LTD.
|
July 16, 2014 |
M.G RAMACHANDRAN NAIR Vs. STATE BANK OF TRAVANCORE
|
August 21, 2014 |
M.G. RAVEENDRAN NAIR Vs. THE STATE OF KERALA
|
October 23, 2014 |
M.G. SINDHU Vs. P.G. SANTHOSH
|
July 11, 2014 |
M.G.GRASIUS Vs. MAHATMA GANDHI UNIVERSITY
|
January 23, 2014 |
M.GOPIKA Vs. A.T.STALIN
|
November 13, 2014 |
M.J. LISSY Vs. STATE OF KERALA
|
September 16, 2014 |
M.K. ANSARI Vs. KERALA CHAMBER OF COMMERCE AND INDUSTRY
|
October 23, 2014 |
M.K. KAMALASANAN Vs. STATE OF KERALA
|
August 27, 2014 |
M.K. PRADEEPAN @ LAMBU Vs. STATE OF KERALA
|
February 28, 2014 |
M.K. PRATHAP PILLAI Vs. STATE OF KERALA
|
December 2, 2014 |
M.K. RADHIKA Vs. STATE OF KERALA
|
June 13, 2014 |
M.K. SAKTHIDHARAN Vs. STATE OF KERALA
|
June 26, 2014 |
M.K.JAYANANDAN Vs. SPECIAL TAHSILDAR LAND ACQUISITION
|
June 9, 2014 |
M.K.THANKAPPAN Vs. A.V.ANTONY
|
August 14, 2014 |
M.KAMALA Vs. KANIYERAKKAL PUTHIYA PURAYIL NASRI
|
August 19, 2014 |
M.M. ABDUL HAMEED Vs. N.V. SOMASUNDARAM
|
June 25, 2014 |
M.M. ANTONY Vs. STATE OF KERALA
|
October 28, 2014 |
M.M. KORAH Vs. MAHATMA GANDHI UNIVERSITY
|
May 13, 2014 |
M.M. RAVINDRAN Vs. STATE OF KERALA
|
November 19, 2014 |
M.M.CHANDRASEKHARAN NAMBOODIRI Vs. STATE OF KERALA
|
August 20, 2014 |
M.M.J. PLANTATIONS Vs. STATE OF KERALA
|
October 27, 2014 |
M.MUSTHAFFA Vs. PALAKKAD MUNICIPALITY
|
August 1, 2014 |
M.N. SHEENA Vs. THE STATE OF KERALA
|
October 10, 2014 |
M.P. SUGATHAN Vs. UNION OF INDIA
|
June 24, 2014 |
M.P.M. MUNAWAR Vs. THE KOZHIKODE DISTRICT TOURISM PROMOTION COUNCIL WITH ADDRESS FOR SERVICE THE CHAIRMAN
|
October 7, 2014 |
M.P.SETHUMADHAVAN Vs. MELEKKOTTU AMBIKA
|
August 5, 2014 |
M.P.VINOD Vs. STATE OF KERALA
|
August 21, 2014 |
M.R. MANU Vs. UNION OF INDIA
|
July 2, 2014 |
M.R. SHYNI Vs. STATE OF KERALA
|
August 12, 2014 |
M.R.GOVINDANKUTTY Vs. PHILIP CHERRY
|
August 25, 2014 |
M.SAIDALI Vs. DISTRICT LIBRARY COUNCIL, KOZHIKODE
|
July 30, 2014 |
M.SETHUMADHAVAN, S/O.LATE RANGA MENON Vs. DISTRICT COLLECTOR
|
May 27, 2014 |
M.T. FAZAL MAHMOOD AND ORS. Vs. RASHEED C.P. AND ORS.
|
December 10, 2014 |
M.T. KRISHNANUNNI Vs. NATIONAL UNIVERSITY OF ADVANCED LEGAL STUDIES
|
August 26, 2014 |
M.T.THANKACHAN Vs. STATE OF KERALA
|
August 21, 2014 |
M.V. SANTHOSH Vs. STATE OF KERALA
|
August 7, 2014 |
M.V. SUDHAKARAN Vs. UNIVERSITY OF CALICUT
|
July 25, 2014 |
M/S. AUTUMN WOOD RESORTS (CLOUD 9) REPRESENTED BY ITS MANAGING Vs. STATE OF KERALA
|
July 25, 2014 |
M/S. ERNAD ENGINEERING ENTERPRISES AND OTHERS Vs. STATE OF KERALA
|
December 20, 2014 |
M/S. K.P.C. PROPERTIES REPRESENTED BY ITS MANAGING PARTNER Vs. STATE OF KERALA
|
July 25, 2014 |
M/S. KANDANKUTTY AND SONS, REPRESENTED BY ITS MANAGING PARTNER Vs. STATE OF KERALA
|
January 6, 2014 |
M/S. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD., REPRESENTED BY ITS REGIONAL SALES MANAGER Vs. THE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES (ASST.) IV, DEPARTMENT OF COMMERCIAL TAXES
|
March 17, 2014 |
M/S. ORBIT INFRASTRUCTURE DEVELOPERS (INDIA) PVT. LTD. Vs. M/S. SASTRA PROPERTIES (INDIA) LTD.
|
March 11, 2014 |
M/S. SIEMENS LIMITED Vs. ASST. COMMISSIONER (AUDIT ASSMT.)
|
March 7, 2014 |
M/S. VINEETH CASHEW PROCESSING PVT. LTD Vs. PUNJAB NATIONAL BANK
|
August 8, 2014 |
M/S.ELITE NATURAL PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
May 9, 2014 |
M/S.GODREJ FOODS LTD Vs. M/S.PANCHAMY EXPORTERS PVT.LTD
|
August 4, 2014 |
M/S.MERITRA HOMES PVT LTD Vs. STATE OF KERALA
|
August 11, 2014 |
MADAI CO-OPERATIVE RURAL BANK LTD. Vs. STATE OF KERALA
|
May 22, 2014 |
MADATHUMPARA MAHA SIVAKSHETRA PARIPALANA SAMITHI Vs. STATE OF KERALA
|
June 12, 2014 |
MADAYI SYAMALA Vs. SUDHA SUNDARESWARAN
|
March 3, 2014 |
MADEENA TIMBER INDUSTRIES Vs. STATE OF KERALA
|
January 7, 2014 |
MADHAN Vs. SUB REGISTRAR
|
January 10, 2014 |
MADHAVAN NAIR Vs. RAMACHANDRAN NAIR
|
July 23, 2014 |
MADHAVAN, S/O VELAYUDHAN Vs. STATE OF KERALA
|
April 3, 2014 |
MADHAVIKUTTY AMMA Vs. THATHA
|
December 16, 2014 |
MADHU K.T. Vs. M. SHEIK UDHUMAN
|
December 2, 2014 |
MADHU V.T. Vs. STATE OF KERALA
|
March 6, 2014 |
MADHUSOODANAN P.R. Vs. BIJI
|
July 11, 2014 |
MADHUSOODHANA KADILLAYA AND ORS Vs. BALAKRISHNA KADILLAYA AND ORS
|
February 4, 2014 |
MADHUSOODHANAN PILLAI Vs. DEPUTY COMMISSIONER (APPEALS) COMMERCIAL TAXES
|
July 14, 2014 |
MADHUSUDANAN Vs. SHIBU
|
August 6, 2014 |
MADRAS CEMENTS LTD. Vs. THE ASSISTANT COMMISSIONER (ASSESSMENT)
|
November 11, 2014 |
MAERSK INDIA PVT. LTD. Vs. CHAIRMAN, COCHIN PORT TRUST
|
July 7, 2014 |
MAGESH K. Vs. THE KERALA PUBLIC SERVICE COMMISSION
|
June 9, 2014 |
MAHABALA RAI Vs. STATE OF KERALA
|
August 6, 2014 |
MAHALINGAM & COMPANY Vs. SANTHOSH KUMAR
|
December 19, 2014 |
MAHAMMOD K. Vs. STATE OF KERALA
|
June 12, 2014 |
MAHESH Vs. STATE OF KERALA
|
May 20, 2014 |
MAHESH T.N. Vs. PRINCIPAL GOVERNMENT LAW COLLEGE
|
July 22, 2014 |
MAHIN ABOOBACKER Vs. STATE OF KERALA
|
November 13, 2014 |
MAHIN NOUSHAD Vs. THE COMMISSIONER OF ENTRANCE EXAMINATIONS
|
October 30, 2014 |
MAJEED Vs. STATE OF KERALA
|
August 6, 2014 |
MAJEED KOLIYAD Vs. NATIONAL INVESTIGATION AGENCY
|
December 3, 2014 |
MAJEED KOLIYAD @ MOHAMMED ABDUL KADER MAJEED Vs. NATIONAL INVESTIGATION AGENCY
|
May 30, 2014 |
MAJEED S/O CHEMBAN KUNHAMU Vs. STATE
|
November 27, 2014 |
MAJEEDKUTTY Vs. EXCISE INSPECTOR
|
June 19, 2014 |
MAJOR BABU THOMAS Vs. STATE OF KERALA
|
July 24, 2014 |
MALABAR BUSINESS CENTRE (P) LIMNED Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL
|
March 10, 2014 |
MALABAR CEMENT LTD. Vs. MALABAR CEMENTS LABOUR CONTRACT CO-OPERATIVE SOCIETY LTD.
|
August 19, 2014 |
MALABAR CEMENT LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
August 19, 2014 |
MALABAR DEVASWOM BOARD Vs. ELAYOOR SREE VISHNU KSHETHRA SAMRAKSHANA SAMITHI
|
June 11, 2014 |
MALABAR EXTRUSIONS PVT. LTD. Vs. UNION OF INDIA
|
September 17, 2014 |
MALABAR HOTEL MANAGEMENT & CATERING - PROMOTION TRUST Vs. DISTRICT LABOUR OFFICER, WAYANAD
|
February 26, 2014 |
MALABAR LATEX (P) LTD Vs. SALES TAX OFFICER
|
September 20, 2014 |
MALLAPPALLY GRAMA PANCHAYATH Vs. ZEENATH BEEVI
|
June 20, 2014 |
MALU Vs. STATE OF KERALA
|
October 15, 2014 |
MAMMAD Vs. KAICHU
|
August 4, 2014 |
MAMMEN VARGHESE Vs. SKANDA KUMAR ALSO KNOWN AS S. KUMAR
|
August 8, 2014 |
MAMMOONHI THAILANGADI MAHMOOD Vs. SUPERINTENDENT NATIONAL INVESTIGATION AGENCY
|
August 26, 2014 |
MAMMU HAJI AND COMPANY Vs. VASANTHALAKSHMI
|
February 20, 2014 |
MANAF Vs. JAMAL
|
August 19, 2014 |
MANAGER AIDED U.P.SCHOOL, MOOLAMCODE, PALAKKAD. Vs. K.V.SYLAJA
|
May 29, 2014 |
MANAGER M M L P SCHOOL Vs. SAJITHA
|
March 31, 2014 |
MANAGER, BAM COLLEGE Vs. STATE OF KERALA
|
July 25, 2014 |
MANAGER, JYOTHI NIKETHAN ENGLISH MEDIUM SCHOOL Vs. DEPUTY LABOUR COMMISSIONER AND ORS.
|
August 13, 2014 |
MANAGER, KALLAR ESTATE Vs. EASWARY
|
March 6, 2014 |
MANAGER, PRAJYOTI NIKETAN COLLEGE Vs. SR. ANCY S.H, PRINCIPAL
|
February 28, 2014 |
MANAGER, VILANJOOR DEVASWOM, KUTHIATHODU P O , CHERTHALA Vs. COLLECTORATE, DISTRICT MAGISTRATE
|
March 24, 2014 |
MANAGER,POTHIYIL LOWER PRIMARY SCHOOL Vs. STATE OF KERALA
|
August 14, 2014 |
MANAGING DIRECTOR Vs. REGIONAL TRANSPORT AUTHORITY
|
August 6, 2014 |
MANAGING DIRECTOR, CORPORATION BANK AND ORS Vs. R CHANDRA BABU AND ORS
|
February 25, 2014 |
MANAGING DIRECTOR, KERALA BOOKS & PUBLICATION SOCIETY Vs. LABOUR COURT, ERNAKULAM
|
February 14, 2014 |
MANAGING DIRECTOR, KERALA FINANCIAL CORPORATION Vs. V. AUGASTHIALINGOM
|
April 11, 2014 |
MANAGING DIRECTOR, STATE BANK OF TRAVANCORE Vs. R. CHANDRASENAN
|
March 6, 2014 |
MANAPPURATH ABDULLA Vs. ASSIYA
|
June 19, 2014 |
MANEESH K.M. Vs. THE DISTRICT LEVEL AUTHORISED COMMITTEE
|
October 23, 2014 |
MANGADA SUSHEELA Vs. THAVARAYIL BALAKRISHNAN
|
January 28, 2014 |
MANGALAM PUBLICATION (INDIA) PVT. LTD. Vs. SUNNY P.JOSE
|
August 1, 2014 |
MANGATTU KUNHIMOIDEENKUTTY Vs. JAYANI
|
July 22, 2014 |
MANI Vs. THE STATE OF KERALA
|
November 13, 2014 |
MANI AND ORS Vs. STATE OF KERALA AND ORS
|
March 19, 2014 |
MANI C. KAPPAN Vs. FIVE STAR FILM PVT. LTD.
|
April 2, 2014 |
MANI JOSEPH Vs. SUB-INSPECTOR OF POLICE PONKUNNAM POLICE STATION
|
May 9, 2014 |
MANIKUTTAN @ MANIKANDAN AND ORS Vs. TRAVANCORE DEVASWOM BOARD AND ORS
|
January 8, 2014 |
MANILAL Vs. STATE OF KERALA
|
February 7, 2014 |
MANISH MOHAN Vs. GOPALAN
|
November 12, 2014 |
MANJERI MUNICIPALITY Vs. MOHAMMED ALI
|
December 2, 2014 |
MANJITH V Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
|
April 4, 2014 |
MANJPRA GRAMA PANCHAYATH Vs. COCHIN CONTRACTORS
|
December 15, 2014 |
MANJUSHA O.T. Vs. THE STATE OF KERALA
|
October 17, 2014 |
MANKUTHEL THOMAS Vs. TALUK LAND BOARD ERNAD
|
September 30, 2014 |
MANNATIL KUMAR Vs. THE CENTRAL INFORMATION COMMISSIONER
|
October 24, 2014 |
MANNU JOSEPH Vs. KAREENA
|
June 30, 2014 |
MANOJ Vs. STATE OF KERALA
|
June 16, 2014 |
MANOJ Vs. STATE OF KERALA
|
July 14, 2014 |
MANOJ ABRAHAM Vs. STATE OF KERALA
|
June 23, 2014 |
MANOJ AND ORS Vs. STATE OF KERALA AND ORS
|
February 19, 2014 |
MANOJ C.A. Vs. STATE OF KERALA
|
August 1, 2014 |
MANOJ E. Vs. THE STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR AND THE EXCISE INSPECTOR, NILESHWAR EXCISE RANGE REPRESENTED BY THE PUBLIC PROSECUTOR
|
May 9, 2014 |
MANOJ JAMES, S/O CHACKO AND ORS Vs. CHANDRIKA, W/O BINU AND ORS
|
February 17, 2014 |
MANOJKUMAR Vs. STATE OF KERALA
|
May 6, 2014 |
MANSOOR Vs. STATE OF KERALA
|
August 8, 2014 |
MANU K. PILLAI Vs. STATE BANK OF TRAVANCORE
|
July 18, 2014 |
MARAKKARUTTY Vs. STATE OF KERALA
|
June 10, 2014 |
MARCIA COLLIN NORONHA Vs. STATE OF KERALA
|
June 27, 2014 |
MARIAMMA Vs. CHINNAMMA JOHN @ CHINNAMMA
|
September 29, 2014 |
MARIYADAS Vs. BENJAMIN
|
September 30, 2014 |
MARIYAM Vs. A. VIJAYARAJAN
|
October 16, 2014 |
MARIYAM Vs. SAIFUDDEEN
|
June 5, 2014 |
MARIYAPPAN Vs. PATHUMUTHU
|
December 17, 2014 |
MARSON CHERIYAN Vs. THE TRANSPORT COMMISSIONER
|
October 15, 2014 |
MARTHOMA MEDICAL MISSION Vs. THE CHIEF COMMISSIONER OF INCOME TAX
|
December 9, 2014 |
MARTIN Vs. DEVASSY
|
December 19, 2014 |
MARTIN PAIVA Vs. KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD.
|
January 29, 2014 |
MARUNNINTA PARAMBATH SREEDHARAN Vs. SHARAFUL ISLAM MADRASSA COMMITTEE
|
April 8, 2014 |
MARY LINSA K.S. Vs. STATE OF KERALA
|
August 27, 2014 |
MARY LONAPPAN Vs. DISTRICT COLLECTOR
|
October 1, 2014 |
MARY THOMAS Vs. STATE OF KERALA
|
December 4, 2014 |
MARY V. ABRAHAM Vs. THE CHAIRMAN
|
November 27, 2014 |
MARY'S CHARITY FUND Vs. BRANCH MANAGER
|
June 26, 2014 |
MATA AMRITANANDAMAYI MATH AND ORS Vs. KERALA STATE ELECTRICITY BOARD AND ORS
|
February 4, 2014 |
MATHEW Vs. STATE OF KERALA
|
October 16, 2014 |
MATHEW Vs. KERALA STATE ELECTRICITY BOARD
|
June 18, 2014 |
MATHEW ABRAHAM Vs. DISTRICT POLICE CHIEF ERNAKULAM RURAL DISTRICT
|
February 10, 2014 |
MATHEW D. ELAVUNKAL Vs. THE FEDERAL BANK LTD.
|
September 19, 2014 |
MATHEW K. JOHN Vs. STATE OF KERALA
|
August 8, 2014 |
MATHEW PERUMALI & CO AND ORS Vs. COMMISISIONER, REGIONAL PROVIDENT FUND OFFICE AND ORS
|
March 21, 2014 |
MATHEW VARGHESE Vs. LISSY JOSE
|
November 13, 2014 |
MATHEW VARGHESE Vs. KERALA STATE ELECTRICITY BOARD
|
June 27, 2014 |
MATHEWS JOSE Vs. STATE OF KERALA
|
August 18, 2014 |
MATHEWS MAR IVANIOSE H.G. Vs. THOMAS MAR ATHANASIOUS
|
June 12, 2014 |
MAVILATTU SHAMSUDHEEN Vs. THANTHONNIKKANDIYIL BALAN NAIR @ NARAYANAN NAIR
|
April 11, 2014 |
MAYANK BHARTI Vs. STATE OF KERALA
|
September 29, 2014 |
MAYANK BHARTI Vs. STATE OF KERALA
|
October 29, 2014 |
MEDICAL COUNCIL OF INDIA Vs. S PREMKUMAR AND OTHERS
|
November 22, 2014 |
MEDICAL LAND Vs. COMMISSIONER OF INCOME TAX
|
January 29, 2014 |
MEENA KUMARY Vs. K.K. SURENDRAN
|
December 2, 2014 |
MEENAKSHI AMMAL, W/O BHAGAVATHI APPAN AND ORS Vs. KRISHNAN, S/O CHUNDALAYANDI CHETTIYAR AND ORS
|
February 6, 2014 |
MEENAKSHY Vs. R. ANANTHAMBAL AND ORS.
|
October 1, 2014 |
MEENU PRABHA Vs. VISWAMBHARAN
|
August 7, 2014 |
MEHADI T.A. Vs. STATE OF KERALA
|
May 16, 2014 |
MEMBER SECRETARY, KERALA STATE RURAL ROADS DEVELOPMENT Vs. K. RAVINDRAN
|
October 13, 2014 |
MERCY D/O MARKALLY Vs. SUB INSPECTOR OF POLICE, KOLLAM EAST POLICE STATION
|
September 22, 2014 |
MERCY JOHN Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
November 5, 2014 |
MES COLLEGE OF NURSING AND ORS Vs. STATE OF KERALA
|
March 21, 2014 |
MESSRS SCOT-FREE STEELS LTD. Vs. THE DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
October 16, 2014 |
METRO POLYMERS Vs. COMMERCIAL TAX OFFICER
|
June 10, 2014 |
MICHAEL.K.U. Vs. STATE OF KERALA
|
August 8, 2014 |
MILAN Vs. REGIONAL TRANSPORT OFFICER
|
February 6, 2014 |
MILLENIUM DRUG ASSOCIATES Vs. ANNAKUTTY SEBASTIAN
|
May 28, 2014 |
MINI Vs. STATE OF KERALA
|
June 18, 2014 |
MINI C.G. Vs. STATE OF KERALA
|
August 26, 2014 |
MINI. L. Vs. KRISHNA KUMAR S.
|
February 20, 2014 |
MINI.M HEADMISTRESS Vs. STATE OF KERALA
|
May 26, 2014 |
MIR REALTORS (P) LTD Vs. KERALA WATER AUTHORITY, JALA BHAVAN, VELLAYAMBALAM
|
April 1, 2014 |
MOAN M JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
February 13, 2014 |
MOBIN, S/O MANOHARAN, AND ORS Vs. STATE OF KERALA AND ORS
|
February 6, 2014 |
MOHAMED HARIS, WELMAN INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2014 |
MOHAMED SALI KASIM Vs. STATE OF KERALA
|
October 30, 2014 |
MOHAMMADALI Vs. STATE OF KERALA
|
August 21, 2014 |
MOHAMMED Vs. ASSISTANT EDUCATIONAL OFFICER
|
March 11, 2014 |
MOHAMMED Vs. STATE OF KERALA
|
February 12, 2014 |
MOHAMMED ABDULLAH Vs. M.P.ASHIQUE
|
June 6, 2014 |
MOHAMMED AFZAL Vs. STATE OF KERALA
|
August 26, 2014 |
MOHAMMED ASHRAF Vs. STATE OF KERALA
|
May 20, 2014 |
MOHAMMED FIJAS Vs. HIBA
|
September 29, 2014 |
MOHAMMED JAVID Vs. STATE OF KERALA
|
August 4, 2014 |
MOHAMMED KUTTY K.P. Vs. OLAVANNA GRAMA PANCHAYATH
|
June 18, 2014 |
MOHAMMED MONU Vs. MISIRIYA
|
October 1, 2014 |
MOHAMMED RAFI Vs. MOHAMMED NAUFAL
|
June 9, 2014 |
MOHAMMED RAZAK @ BABU Vs. STATE OF KERALA
|
May 22, 2014 |
MOHAMMED RIYAS Vs. STATE OF KERALA
|
June 2, 2014 |
MOHAMMED SHAFI Vs. STATE OF KERALA
|
October 10, 2014 |
MOHAMMED SHAKEEL AND NAISHAD ALI Vs. STATE OF KERALA
|
February 3, 2014 |
MOHAMMED SHAMEER Vs. ASHOKAN
|
December 1, 2014 |
MOHAMMED SHERIEF Vs. STATE OF KERALA
|
November 4, 2014 |
MOHAMMEDALI Vs. RAHIYANATH
|
November 7, 2014 |
MOHAMMEDKUTTY Vs. STATE OF KERALA
|
October 17, 2014 |
MOHAN BABY Vs. ALEYAMMA PAULOSE
|
February 18, 2014 |
MOHANAN Vs. STATE OF KERALA
|
April 9, 2014 |
MOHANAN Vs. SALIM M. KABIR
|
September 24, 2014 |
MOHANAN Vs. STATE OF KERALA
|
October 23, 2014 |
MOHANAN Vs. STATE OF KERALA
|
January 3, 2014 |
MOHANAN NAIR Vs. PREMACHANDRAN NAIR AND ORS.
|
October 28, 2014 |
MOHANAN T.M. Vs. STATE OF KERALA
|
November 13, 2014 |
MOHANAN, S/O PADMANABHAN AND ORS , Vs. STATE OF KERALA AND ORS
|
January 8, 2014 |
MOHANAN, S/O RAGHAVAN Vs. STATE OF KERALA
|
September 22, 2014 |
MOHANDAS Vs. P.V.KARUNAKARAN
|
August 20, 2014 |
MOHANDAS Vs. SOMARAJAN NAIR AND STATE OF KERALA
|
February 21, 2014 |
MOHANLAL, S/O VIDHYADHARAN, Vs. MANGALAN, S/O VISWANATHAN,
|
September 3, 2014 |
MOIDEEN Vs. STATE OF KERALA
|
July 21, 2014 |
MOIDEEN B.T. Vs. STATE OF KERALA
|
August 25, 2014 |
MOIDEEN KUNJU, S/O AHAMMED PILLA AND ORS Vs. ABDUL KHADER AND ORS
|
February 4, 2014 |
MOIDEENKUTTY Vs. STATE OF KERALA
|
June 30, 2014 |
MOLLY SKARIAH Vs. STATE BANK OF INDIA
|
October 17, 2014 |
MONDELEZ INDIA FOODS LTD. Vs. UNION OF INDIA
|
September 3, 2014 |
MONI THOMAS Vs. STATE OF KERALA
|
July 7, 2014 |
MONIKUTTY ANTONY Vs. JOINT REGISTRAR OF CO-OP SOCIETIES
|
April 4, 2014 |
MONITOR SERVICES AND ORS Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE AND ORS
|
March 4, 2014 |
MONSON JOB Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 18, 2014 |
MOONEY Vs. STATE OF KERALA
|
June 4, 2014 |
MOORKOTH PRAKASH Vs. STATE OF KERALA
|
May 23, 2014 |
MOOSA Vs. AUTHORIZED OFFICER AND DIVISIONAL FOREST OFFICER
|
February 28, 2014 |
MOOSA M.K. Vs. THE MANAGER
|
November 13, 2014 |
MOOSA S/O MOIDEENKUTTY, KAKADATH HOUSE AND ORS Vs. STATE OF KERALA AND ORS
|
February 12, 2014 |
MOR SABORE AFROTH JACOBITE SYRIAN CATHEDRAL VALIYAPALLY Vs. C.I. OF POLICE
|
August 22, 2014 |
MOTHER INDIA EDUCATIONAL AND CULTURAL CHARITABLE TRUST Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 10, 2014 |
MOULANA HOSPITAL Vs. THE INTELLIGENCE OFFICER
|
November 11, 2014 |
MRS ROADWAYS Vs. COMMISSIONER OF INCOME TAX
|
February 10, 2014 |
MUBASHIR SHAMSUDHEEN Vs. NEHA NARENDRAN
|
September 30, 2014 |
MUHAMMAD SALIM Vs. SANGEETHA
|
February 6, 2014 |
MUHAMMAD YOUSUF M Vs. REGIONAL TRANSPORTAUTHORITY
|
August 22, 2014 |
MUHAMMED Vs. ASHARAF
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January 7, 2014 |
MUHAMMED @ MONUPPA Vs. STATE OF KERALA
|
June 4, 2014 |
MUHAMMED FAZAL Vs. THE STATE OF KERALA
|
October 17, 2014 |
MUHAMMED HAJI Vs. KERALA STATE ELECTRICITY BOARD
|
July 7, 2014 |
MUHAMMED HAJI Vs. KERALA STATE ELECTRICITY BOARD
|
January 10, 2014 |
MUHAMMED KUNHI Vs. P. KUNHAMAD
|
December 12, 2014 |
MUHAMMED KUNHI Vs. MUHAMMED HAJI
|
August 18, 2014 |
MUHAMMED M.P. Vs. UNIVERSITY OF CALICUT
|
May 2, 2014 |
MUHAMMED MUSTHAFA Vs. SHAMSUDDEEN B.A.
|
November 5, 2014 |
MUHAMMED NISAK P.M. Vs. KERALA AGRICULTURAL UNIVERSITY
|
December 12, 2014 |
MUHAMMED NIYAD Vs. STATE OF KERALA
|
July 14, 2014 |
MUHAMMED NOUSHAD E K,S/O KUNHABDULLA AND ORS Vs. STATE OF KERALA AND ORS
|
March 13, 2014 |
MUHAMMED RAFI Vs. NOORJAHAN
|
June 2, 2014 |
MUHAMMED RAFI Vs. STATE OF KERALA
|
August 14, 2014 |
MUHAMMED RAFI @ MANU Vs. STATE OF KERALA
|
February 24, 2014 |
MUHAMMED SARDAR Vs. STATE OF KERALA
|
October 13, 2014 |
MUHAMMED SHAFEEK Vs. DISTRICT LABOUR OFFICER
|
October 8, 2014 |
MUHAMMED SHAFI Vs. STATE OF KERALA
|
March 6, 2014 |
MUHAMMED SHAFI Vs. STATE OF KERALA
|
July 14, 2014 |
MUHAMMED SHAMNAJ Vs. SIR SYED INSTITUTE FOR TECHNICAL STUDIES AND OTHERS
|
December 17, 2014 |
MUHAMMED SHEREEF Vs. SUB INSPECTOR OF POLICE
|
February 4, 2014 |
MUHAMMED THAJUDDIN Vs. STATE OF KERALA
|
October 30, 2014 |
MUHAMMED YASIN Vs. P.P. ABDUL MAJEED
|
June 12, 2014 |
MUJEEB RAHMAN Vs. SUB INSPECTOR OF POLICE
|
May 20, 2014 |
MUJEEB RAHMAN Vs. THE STATE OF KERALA
|
November 28, 2014 |
MUKESH BHAGUBHAI PATEL Vs. STATE OF KERALA
|
April 1, 2014 |
MUKESH V.R. Vs. STATE OF KERALA
|
February 28, 2014 |
MUKUNDAN Vs. STATE OF KERALA
|
July 10, 2014 |
MULLACHERRY PARVATHYAMMA, W/O LATE MAVILA KANNAN NAMBIAR Vs. STATEOF KERALA
|
May 29, 2014 |
MULLANMADAKKAL HAMZA HAJI Vs. EXECUTIVE ENGINEER
|
April 29, 2014 |
MUNDAMDRA KAREEM Vs. THE DEPUTY RANGER
|
October 24, 2014 |
MUNEER Vs. STATE OF KERALA
|
August 1, 2014 |
MUNEER C.K. Vs. STATE OF KERALA
|
May 13, 2014 |
MUNEER K. Vs. THE STATE OF KERALA
|
October 15, 2014 |
MURALEEDHARAN Vs. STATE OF KERALA
|
January 9, 2014 |
MURALEEDHARAN Vs. SUB INSPECTOR OF POLICE
|
April 8, 2014 |
MURALEEDHARAN Vs. AYISHA HARRIS
|
September 29, 2014 |
MURALEEDHARAN Vs. T MADHU S/O THAMPI
|
June 12, 2014 |
MURALEEDHARAN Vs. REVENUE DIVISIONAL OFFICER
|
August 18, 2014 |
MURALEEDHARAN Vs. IBRAHIMKUTTY
|
January 27, 2014 |
MURALEEDHARAN PILLAI Vs. TAHSILDAR
|
May 23, 2014 |
MURUGAN Vs. STATE OF KERALA
|
March 24, 2014 |
MUSFINA Vs. CONTROLLER OF GOVERNMENT EXAMINATIONS
|
December 2, 2014 |
MUSTHAFA Vs. STATE
|
May 26, 2014 |
MUSTHAFA P.K Vs. STATE OF KERALA
|
May 20, 2014 |
MUTHOOT COMMODITIES LIMITED Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL CORE-2
|
March 11, 2014 |
N B SASI Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL) ERNAKULAM
|
September 22, 2014 |
N G ANANDAN Vs. STATE OF KERALA
|
August 12, 2014 |
N N SIVADASAN NAIR Vs. SAJU MATHEWS
|
November 18, 2014 |
N P MOHANAN, S/O M PRABHAKARAN AND ORS Vs. STATE OF KERALA
|
March 19, 2014 |
N SUDARSANAN AND ORS Vs. BENNY PERUVANTHANAM AND ORS
|
March 6, 2014 |
N VELAPPAN Vs. V SUDHAKARAN
|
June 2, 2014 |
N. AJAYAN Vs. GIRISH BABU
|
August 6, 2014 |
N. ASOKAKUMAR Vs. ADIMALY BLOCK PANCHAYAT
|
April 11, 2014 |
N. BINUKUMAR Vs. MANAGER UPPER PRIMARY SCHOOL
|
August 28, 2014 |
N. CHANDRASEKHARAN NAIR Vs. M/S. OLYMPIC CREDIT CORPORATION
|
February 25, 2014 |
N. GOPALAKRISHNAN Vs. UNION OF INDIA
|
April 7, 2014 |
N. MAHALINGAM & COMPANY Vs. T. SANTHOSH KUMAR AND ORS.
|
December 9, 2014 |
N. NARAYANAN Vs. STATE OF KERALA
|
January 20, 2014 |
N. RAVEENDRANANTHAN NAIR Vs. VIJAYAKUMAR
|
March 11, 2014 |
N. SOMADAS Vs. GENERAL MANAGER, SOUTHERN RAILWAYS
|
December 23, 2014 |
N. SUDHAKARAN PILLAI Vs. LOCAL LEVEL MONITORING COMMITTEE
|
June 26, 2014 |
N.A. ABDUL KHADER HAJI Vs. THE STATE OF KERALA
|
November 12, 2014 |
N.A. RAJU Vs. DEPUTY COMMISSIONER
|
August 1, 2014 |
N.A. SHAREEFA Vs. STATE OF KERALA
|
March 28, 2014 |
N.C. GARDENS & BEACH RESORT Vs. STATE OF KERALA
|
October 28, 2014 |
N.C.THOMAS Vs. BIJI.A.KURUVILA
|
January 30, 2014 |
N.D. PRASAD Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
June 24, 2014 |
N.G. AJI Vs. STATE OF KERALA
|
August 4, 2014 |
N.K. CHANDRAN PILLAI Vs. STATE OF KERALA
|
November 7, 2014 |
N.K. SURESH KUMAR Vs. N. ABDULGAFOOR
|
February 21, 2014 |
N.K. UNNIKRISHNA PANICKER Vs. COMMISSIONER OF INCOME TAX
|
January 10, 2014 |
N.N. GEETHA DEVI Vs. STATE OF KERALA
|
October 20, 2014 |
N.R.NISHA Vs. UNIVERSITY OF KERALA
|
August 11, 2014 |
N.S.S. KARAYOGAM Vs. COMMISSIONER OF INCOME TAX
|
February 25, 2014 |
N.V. ALI AKBAR Vs. ABDUL AZEEZ MANNISSERI
|
July 8, 2014 |
N.V. CHERIYA Vs. STATE OF KERALA
|
May 26, 2014 |
N.Y.JASMINE Vs. UNIVERSITY OF KERALA
|
August 11, 2014 |
NABILU Vs. STATE OF KERALA
|
June 6, 2014 |
NAIR SERVICE AIR(SOCIETY) Vs. STATE OF KERALA
|
December 17, 2014 |
NAJEEM MOHAMMED A.G. Vs. NAJEEM MOHAMMED A.G.
|
August 1, 2014 |
NAMBOORIKANDI AHAMMED REPRESENTED BY HIS POWER HOLDER-MADHAVAN
NAIR Vs. THE DISTRICT COLLECTOR & OTHERS
|
October 1, 2014 |
NANCY BIJU Vs. BIJU JOSEPH
|
June 12, 2014 |
NANDA GOPALAN Vs. STATE OF KERALA
|
October 31, 2014 |
NANDAKUMAR NEDUNGADI Vs. STATE OF KERALA
|
August 22, 2014 |
NANDAKUMAR T.K. Vs. H. NARAYANAN
|
July 11, 2014 |
NANDAKUMARA VARMA Vs. USHA VARMA
|
December 11, 2014 |
NANDAKUMARI AND ORS Vs. AJAY KUMAR, S/O LAKSHMANAN AND ORS
|
February 24, 2014 |
NANDITA KRISHNA Vs. STATE OF KERALA
|
August 21, 2014 |
NARAYANA Vs. STATE IF KERALA
|
August 13, 2014 |
NARAYANA PILLAI Vs. STATE OF KERALA
|
February 3, 2014 |
NARAYANAN Vs. STATE OF KERALA
|
August 11, 2014 |
NARAYANAN Vs. STATE OF KERALA
|
August 6, 2014 |
NARAYANAN Vs. STATE OF KERALA
|
August 14, 2014 |
NARAYANAN PANDARATHIL E K Vs. VASUDEVAN PILLAI
|
July 3, 2014 |
NARAYANAN S/O SANKARAN Vs. STATE OF KERALA
|
November 11, 2014 |
NARAYANANKUTTY Vs. STATE OF KERALA
|
July 18, 2014 |
NARAYANANKUTTY Vs. V. SUNDARESWARAN
|
June 27, 2014 |
NARAYANANKUTTY .C Vs. STATE OF KERALA
|
May 22, 2014 |
NARAYANI Vs. C.L. JOSE
|
November 12, 2014 |
NARAYANI, W/O KUMARAN, MUDANTHARAYIL Vs. STATE OF KERALA
|
March 24, 2014 |
NARAYANI, W/O SEKHARAN AND ORS Vs. EXCISE INSPECTOR AND ORS
|
March 4, 2014 |
NARENDRAN @ APPACHAN AND ORS Vs. STATE OF KERALA AND ORS
|
January 7, 2014 |
NASEEM.M. Vs. C.H.ASHRAF
|
May 23, 2014 |
NASEEMA N Vs. ABDUL KHADER
|
September 3, 2014 |
NASEER Vs. STATE OF KERALA
|
July 14, 2014 |
NASIR M. Vs. STATE OF KERALA
|
August 14, 2014 |
NATARAJAN Vs. STATE OF KERALA
|
October 14, 2014 |
NATESANS ANTIQARTS (MUMBAI) (P) LTD. Vs. COMMR. OF CUS., COCHIN
|
September 30, 2014 |
NATIONAL INSURANCE CO. LTD Vs. ABDUL RAZAAK
|
October 10, 2014 |
NATIONAL INSURANCE CO. LTD Vs. PURUSHOTHAMAN C.K.
|
August 28, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. RAMATHAL
|
October 14, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. REETHA K.B.
|
February 3, 2014 |
NATIONAL INSURANCE CO. LTD. Vs. SHIRLY JOHNSON
|
October 21, 2014 |
NATIONAL INSURANCE CO.LTD Vs. THANKAMMA
|
May 22, 2014 |
NATIONAL INSURANCE COMPANY LTD AND ORS Vs. JOHN K THOMAS, KUNNAPPALLYHOUSE, AND ORS
|
January 6, 2014 |
NATIONAL INSURANCE COMPANY LTD. Vs. K.P. JISHA
|
December 16, 2014 |
NATURAL WOOD AND VENEERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 3, 2014 |
NAUFAL AZEEZ AND ORS Vs. MADHU AND ORS
|
March 12, 2014 |
NAUSHAD Vs. STATE OF KERALA
|
June 9, 2014 |
NAVAS Vs. RUKSANA
|
November 13, 2014 |
NAVAS Vs. STATE OF KERALA
|
May 13, 2014 |
NAZAR Vs. UNION OF INDIA
|
May 2, 2014 |
NAZEER Vs. STATE OF KERALA
|
June 24, 2014 |
NAZER ABDULLA Vs. SUNITHA
|
July 3, 2014 |
NEDUMON SERVICE CO-OP. BANK LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES
|
July 24, 2014 |
NEDUMON SERVICE CO-OP.BANK LTD Vs. JOINT REGISTRAR OF CO-OP.SOCIETIES
|
August 11, 2014 |
NEEMA Vs. COMMISSIONER OF ENTRANCE EXAMINATION
|
January 16, 2014 |
NEENA DEVADAS Vs. SAJEENDRAN K.G.
|
October 20, 2014 |
NEENA T C Vs. STATE OF KERALA
|
September 1, 2014 |
NEETHU ANNA JACOB Vs. STATE OF KERALA
|
August 1, 2014 |
NEETHU, U.R. Vs. STATE BANK OF TRAVANCORE
|
August 29, 2014 |
NEHA NARENDRAN Vs. STATE OF KERALA
|
September 26, 2014 |
NELLACHERY GOPALAN Vs. N. KRISHNAN
|
January 20, 2014 |
NELSON Vs. LAND REVENUE COMMISSIONER
|
May 2, 2014 |
NEW AMAL PLY WOOD Vs. THE INTELLIGENCE OFFICER
|
November 28, 2014 |
NEW INDIA ASSURANCE CO LTD Vs. LILLA FRANCIS
|
February 11, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. BALACHANDRAN
|
October 16, 2014 |
NEW INDIA ASSURANCE CO. LTD. Vs. P. THOMAS
|
June 12, 2014 |
NEW INDIA ASSURANCE COMPANY LTD Vs. SUNIL P, S/O VASU, AND ORS
|
January 24, 2014 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. E.N. BAIJU
|
July 16, 2014 |
NEW INDIAASSURANCE COMPANY LIMITED Vs. TOMY
|
July 25, 2014 |
NEW MAHE GRAMA PANCHAYATH Vs. P.K. ABDUL RAHIM
|
June 27, 2014 |
NEXT SALES CORPORATION Vs. SUB INSPECTOR OF POLICE, PERUMBAVOOR
|
July 2, 2014 |
NIJITH Vs. STATION HOUSE OFFICER
|
July 3, 2014 |
NILESH JAYANTILAL SHAH Vs. STATE OF KERALA
|
June 18, 2014 |
NILKAMAL PLASTICS LTD. Vs. THE ASSISTANT COMMISSIONER-I
|
December 17, 2014 |
NIMITH C. Vs. STATE OF KERALA
|
August 18, 2014 |
NIMMY MARSHAL Vs. STATE OF KERALA
|
October 17, 2014 |
NIMMY SUNIL Vs. THE TAHSILDAR (REVENUE RECOVERY)
|
November 5, 2014 |
NINAN GEORGE Vs. STATE OF KERALA
|
October 24, 2014 |
NINAN VARGHESE Vs. STATE OF KERALA
|
July 3, 2014 |
NINAN, S/O KUNJANDI AND ORS Vs. JAYAGOPAL AND ORS
|
March 10, 2014 |
NINOSH Vs. STATE OF KERALA
|
May 22, 2014 |
NIPUN G Vs. CIRCLE INSPECTOR OF POLICE
|
July 31, 2014 |
NIRANATH TOMY @THOMAS AND ORS Vs. STATE OF KERALA AND ORS
|
March 12, 2014 |
NIRMALA COLLEGE, CHALAKKUDY CHALAKUDY, TRHSSUR Vs. EMPLOYEES STATE INSURANCE
|
July 16, 2014 |
NIRMALA DEVI Vs. STATE OF KERALA
|
March 7, 2014 |
NIRMALAN Vs. STATE OF KERALA
|
November 20, 2014 |
NISHA K.C. Vs. STATE OF KERALA
|
March 28, 2014 |
NITHESH Vs. THE STATE OF KERALA
|
October 9, 2014 |
NITHIN SAJAN Vs. THE SUB INSPECTOR OF POLICE
|
November 19, 2014 |
NITIN AGGARWAL Vs. STATE OF KERALA
|
September 23, 2014 |
NIXON Vs. STATE OF KERALA
|
April 22, 2014 |
NIXON FRANKLIN Vs. STATE OF KERALA
|
August 8, 2014 |
NIYAS P.P. Vs. STATE BANK OF TRAVANCORE
|
July 22, 2014 |
NIZAM Vs. STATE OF KERALA
|
February 10, 2014 |
NIZAR Vs. STATE OF KERALA
|
September 20, 2014 |
NIZAR Vs. THE UNION OF INDIA
|
October 16, 2014 |
NIZAR A Vs. MUNICIPAL COUNCIL
|
August 22, 2014 |
NOBLE THOMAS Vs. JOINT REGIONAL TRANSPORT OFFICER
|
July 16, 2014 |
NOUFAL Vs. EVENUE DIVISIONAL OFFICER TIRUR
|
May 2, 2014 |
NOUFAL Vs. SUB INSPECTOR OF POLICE
|
October 15, 2014 |
NOUSHAD Vs. SUB INSPECTOR OF POLICE, WADAKKENCHERRY POLICE STATION
|
March 10, 2014 |
NRI SERVICE AND EDUCATIONAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SERVICE
|
June 3, 2014 |
NTPC LIMITED Vs. STATE OF KERALA
|
October 14, 2014 |
NYDIA PROJECTS & PROPERTIES PVT LTD Vs. DISTRICT COLLECTOR, KOTTAYAM
|
March 28, 2014 |
O V JOHNY, S/O VARGHESE Vs. V P GEORGE, S/O PAULOSE
|
July 9, 2014 |
O. KANNAN Vs. THE FOOD INSPECTOR
|
November 24, 2014 |
O. SAINULABDEEN Vs. KERALA FINANCIAL CORPORATION
|
June 17, 2014 |
O.C.KUNHIMOHAMMED Vs. DISTRICT ASSESSMENT OFFICER
|
June 2, 2014 |
O.N. JUDY Vs. STATE OF KERALA
|
August 5, 2014 |
OMANA Vs. STATE OF KERALA
|
April 29, 2014 |
OMANA AND ORS Vs. STATE OF KERALA AND ORS
|
February 5, 2014 |
OMANA MATHAI Vs. K. JOSEPH EASO
|
January 3, 2014 |
OMANAJOSE Vs. STATE OF KERALA
|
April 11, 2014 |
OMANAKUTTAN, S/O PHALGUNAN AND ORS Vs. STATE OF KERALA AND ORS
|
February 7, 2014 |
OORAZHMA DEVASWOM BOARD Vs. BRAHMADATHAN NAMBOOTHIRI
|
January 2, 2014 |
ORIENTAL INSURANCE CO LTD Vs. AJAYAKUMAR
|
September 26, 2014 |
ORIENTAL INSURANCE CO LTD , KOCHI Vs. SUJITH AND ANOTHER
|
December 20, 2014 |
ORIENTAL INSURANCE CO. LTD. Vs. RAVEENDRAN M.V. AND ORS.
|
November 26, 2014 |
ORKATKANDIYIL SHUHAIB Vs. MANIYOTH MOIDU
|
February 21, 2014 |
ORKATKANDIYIL SHUHAIB Vs. MANIYOTH MOIDU AND ANR.
|
January 21, 2014 |
OUSEPH RAPHEAL Vs. MARGRET
|
September 23, 2014 |
OUSO, S/O CHEEKUTTY AND ORS Vs. VICTORIA, W/O CHEEKKU AND ORS
|
March 6, 2014 |
P A HAMZA AND ORS Vs. SHABEER ABDULKHADER AND ORS
|
February 6, 2014 |
P BABU RAJAN Vs. SECRETARY, CENTRAL COUNCIL OF HOMEOPATHY
|
September 26, 2014 |
P BALAKRISHNAN,S/O LATE P KUTTAYI Vs. STATE OF KERALA
|
March 3, 2014 |
P BHAVADASAN Vs. M K PARAMESWARAN ELAYATH
|
September 16, 2014 |
P C JOHNY Vs. JOHNY
|
August 12, 2014 |
P DASAN Vs. SOOSAMMA @ SOOSAN
|
April 4, 2014 |
P K PREMAKUMARI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
September 29, 2014 |
P K SUTHAN Vs. N THANKAPPAN
|
December 12, 2014 |
P M MATHEW Vs. STATE OF KERALA
|
November 10, 2014 |
P M THANKACHAN Vs. STATE OF KERALA
|
April 7, 2014 |
P MANOHARAN Vs. STATE OF KERALA
|
November 14, 2014 |
P MUHAMMED SHEREEF, S/O ABDUL KAREEM Vs. MULLAVEETTIL HASSAN
|
July 11, 2014 |
P N SHIBU AND ORS Vs. STATE OF KERALA AND ORS
|
February 14, 2014 |
P NABEESA, W/O MOIDEEN AND ORS Vs. V C ABDUL LATHEEF, S/O MAMMAD HAJI AND ORS
|
February 12, 2014 |
P RADHAKRISHNAN CHITRANJALI Vs. STATE OF KERALA
|
September 23, 2014 |
P RAVICHANDRAN Vs. EXCISE INSPECTOR
|
November 27, 2014 |
P S ABDUL JALAL AND ORS Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ORS
|
March 14, 2014 |
P S PARAMESWARAN NAMBOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD
|
September 24, 2014 |
P SANTHAMMA Vs. ELAVOOR SERVICE CO-OPERATIVE BANK LTD
|
September 3, 2014 |
P V MOHAMMED ABDUL KAREEM FAIZAL Vs. CORPORATION OF KOZHIKODE
|
August 12, 2014 |
P VALSALA Vs. SASIKUMAR
|
July 10, 2014 |
P X JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
September 20, 2014 |
P. ANOOP Vs. TIKKOTI SERVICE CO-OPERATIVE BANK LTD.
|
October 23, 2014 |
P. BAHULEYAN PILLAI Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES (GENERAL)
|
November 10, 2014 |
P. BALAKRISHNAN NAMBEESAN Vs. A.P. MEENAKSHYAMMA
|
February 25, 2014 |
P. GOPALAN Vs. STATE OF KERALA
|
October 16, 2014 |
P. ISMAIL Vs. THITHIKUTTY UMMA
|
June 9, 2014 |
P. KESAVAKUMAR Vs. P. INDIRA
|
November 4, 2014 |
P. KRISHNAN Vs. THE STATE OF KERALA
|
November 26, 2014 |
P. MOHANAN PILLAI Vs. MANICKAL GRAMA PANCHAYAT
|
June 10, 2014 |
P. NARAYANAN NAIR Vs. LOKESHAN NAIR
|
May 23, 2014 |
P. RAMANKUTTY Vs. THE SECRETARY
|
October 9, 2014 |
P. RAMSHEED Vs. SAJNA. V
|
August 19, 2014 |
P. SUKUMARAN Vs. K.A. HAMZA HAJI
|
August 19, 2014 |
P. SUKUMARAN Vs. THE DIRECTOR GENERAL OF POLICE
|
October 31, 2014 |
P. SULAIMAN Vs. STATE OF KERALA
|
June 27, 2014 |
P. THANKAMMA Vs. SAJITHA G. NAIR
|
March 19, 2014 |
P. VIJAYAKUMARI Vs. PUNJAB NATIONAL BANK
|
April 29, 2014 |
P. VIJAYAN Vs. SUB INSPECTOR OF POLICE, CHANGARAMKULAM
|
January 20, 2014 |
P.A. AZIZ Vs. K.V. THOMAS
|
December 17, 2014 |
P.A. JINAS Vs. COMMISSIONER OF INCOME TAX
|
July 21, 2014 |
P.A. JOSEPH Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
August 7, 2014 |
P.A. MUSTHAFA Vs. UNION OF INDIA
|
May 30, 2014 |
P.A. SAGEER Vs. K.A. HASSAN
|
December 12, 2014 |
P.A. VARGHESE Vs. UNION OF INDIA
|
November 20, 2014 |
P.A. VENUGOPALAN Vs. P.A. GOURI
|
March 17, 2014 |
P.A.MUHAMMED Vs. STATE OF KERALA
|
January 7, 2014 |
P.B. MANOHARAN Vs. SIVARAJAN, PLAVILAYIL VEEDU
|
May 22, 2014 |
P.C BINU Vs. STATE OF KERALA
|
August 20, 2014 |
P.C. AHAMMEDKUTTY Vs. STATE OF KERALA
|
August 11, 2014 |
P.C. MATHAI Vs. STATE OF KERALA
|
October 16, 2014 |
P.C. MUHAMMED Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS.
|
September 23, 2014 |
P.C. SURESH Vs. STATE OF KERALA
|
July 17, 2014 |
P.C.SHANTHA Vs. T.K.MOHANACHANDRAN
|
June 2, 2014 |
P.D. THOMAS Vs. STATE BANK OF TRAVANCORE
|
June 3, 2014 |
P.G. CHERIAN Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD.
|
December 3, 2014 |
P.G. JOSEPH Vs. THE REGISTRAR OF BIRTHS AND DEATHS
|
February 5, 2014 |
P.J. ANTONY Vs. UNION OF INDIA
|
March 31, 2014 |
P.J. REJIMON Vs. STATE OF KERALA
|
January 29, 2014 |
P.J. THOMAS Vs. VIJAYAKUMARI
|
March 28, 2014 |
P.J.BESSY Vs. INCOME TAX APPELLATE TRIBUNAL
|
August 20, 2014 |
P.J.JOSE Vs. AUTHORISED OFFICER, PUNJAB NATIONAL BANK
|
May 28, 2014 |
P.K. DIVAKARAN Vs. SECRETARY
|
September 2, 2014 |
P.K. HARIS Vs. STATE OF KERALA
|
November 17, 2014 |
P.K. JAYALAKSHMI Vs. STATE OF KERALA
|
June 30, 2014 |
P.K. JOSE Vs. M. ABY
|
July 10, 2014 |
P.K. RAMACHANDRAN Vs. KERALA STATE BEVERAGES (MANUFACTURING AND MARKETING) CORPORATION LTD.
|
July 1, 2014 |
P.K. SAFIYA Vs. DIRECTOR GENERAL OF POLICE
|
August 12, 2014 |
P.K. THOMAS Vs. ELAVALLY GRAMA PANCHAYATH
|
June 18, 2014 |
P.K.MEETHYANKUTTY Vs. VILLAGE OFFICER
|
August 11, 2014 |
P.K.RAGHAVAN Vs. SANTHOSH THOMAS
|
August 6, 2014 |
P.L. SHAJU Vs. ANITHA
|
December 8, 2014 |
P.L.JACOB Vs. STATE OF KERALA
|
May 26, 2014 |
P.M GOPI @ VENGARA GOPI Vs. P.P. ABDUL HAMEED @ BAVA
|
June 18, 2014 |
P.M. ASHOK KUMAR Vs. STATE OF KERALA
|
November 13, 2014 |
P.M. KRISHNAN NAMBOODIRI Vs. K.P. NARAYANAN NAMBIAR
|
October 17, 2014 |
P.M. SIMON Vs. THE SUB REGIONAL TRANSPORT OFFICER
|
November 14, 2014 |
P.M. SWOPNA Vs. KERALA STATE ELECTRICITY BOARD
|
February 17, 2014 |
P.M. YOHANNAN Vs. THE MANAGING DIRECTOR
|
November 22, 2014 |
P.M.HAFSA Vs. STATE OF KERALA
|
February 10, 2014 |
P.M.IBRAHIM Vs. STATE OF KERALA
|
August 13, 2014 |
P.M.NINAN Vs. MANAGER, ST.THOMAS HIGH SCHOOL
|
August 19, 2014 |
P.MICHAEL MURALI Vs. KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY
|
May 23, 2014 |
P.N. SOMAN Vs. KERALA KALAMANDALAM DEEMED UNIVERSITY
|
November 11, 2014 |
P.O.SEBASTIAN Vs. K.K.RAMDAS
|
March 10, 2014 |
P.P. JALEEL Vs. P.K. MURALIKRISHNAN
|
January 20, 2014 |
P.P.MANOJ Vs. FOOD INSPECTOR
|
August 7, 2014 |
P.R GEETHA Vs. STATE OF KERALA
|
May 21, 2014 |
P.R. VARDANAN Vs. VIDHAYADARAN
|
February 26, 2014 |
P.S THAMBAN Vs. COMMERCIAL TAX OFFICER
|
July 24, 2014 |
P.S. BINOY Vs. STATE OF KERALA
|
May 22, 2014 |
P.S.PEETHAMBARAN Vs. COMMISSIONER OF EXCISE
|
May 22, 2014 |
P.S.SUSHEELAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
August 14, 2014 |
P.SUDHAKARAN Vs. ODATHIL JUMA-ATH PALLI PARIPALANA COMMITTEE
|
May 30, 2014 |
P.T. CHANDUKUTTY Vs. THE COMMERCIAL TAX OFFICER
|
December 2, 2014 |
P.T.DAMODHARAN Vs. SYNDICATE BANK
|
May 28, 2014 |
P.T.HAMZA Vs. DRUGS INSPECTOR
|
August 11, 2014 |
P.T.SANTHOSH BABU Vs. JAYABHARATHAM NURSING HOME(PVT) LIMITED
|
July 23, 2014 |
P.V. BABU Vs. THANNEERMUKKAM GRAMA PANCHAYATH
|
August 13, 2014 |
P.V. KUNHIRAMAN Vs. CUSTODIAN OF VESTED FOREST
|
September 1, 2014 |
P.V. THANKACHAN Vs. COIR BOARD, MINISTRY OF MICRO, SMALL AND MEDIUM ENTERPRISES
|
January 20, 2014 |
P.V. THRESIA Vs. TAHSILDAR
|
December 9, 2014 |
P.V.SREENIJIN Vs. COMMISSIONER OF INCOME TAX
|
May 30, 2014 |
PADINHATTAYIL RETHI Vs. STATE OF KERALA
|
September 1, 2014 |
PADINHATTAYIL RETHI Vs. STATE OF KERALA
|
September 16, 2014 |
PADMAJA Vs. STATE OF KERALA
|
October 27, 2014 |
PADMAKSHAN Vs. STATE OF KERALA
|
November 13, 2014 |
PADMAKSHY Vs. STATE OF KERALA
|
September 19, 2014 |
PADMANABHAN DAMODARAN PANICKER Vs. UNION OF INDIA
|
April 1, 2014 |
PADMANABHAN M. Vs. K. LATHA KUMARI
|
November 26, 2014 |
PADMANABHAN PALLATH Vs. STATE OF KERALA
|
September 24, 2014 |
PADMAVATHY Vs. KERALA STATE
|
October 23, 2014 |
PAIGOTTU VEETIL BENNY Vs. EXCISE INSPECTOR
|
March 21, 2014 |
PALA MUNICIPALITY Vs. GEORGE JOSEPH
|
October 30, 2014 |
PALAKKAL MARTIN Vs. ANSAR C.
|
July 8, 2014 |
PALAKKAL SUHARA Vs. PALAMPADIYAN MUHAMMED
|
October 31, 2014 |
PALAKKEL CHIRUKANDAN Vs. SPECIAL TAHSILDAR (LA) LAND ACQUISITION
|
October 14, 2014 |
PALAKUZHA SERVICE CO-OPERATIVE BANK Vs. UNION OF INDIA
|
November 13, 2014 |
PALATHRA CONSTRUCTIONS Vs. STATE OF KERALA
|
August 11, 2014 |
PALLITHARAMMAL @ PULITHURAMMAL Vs. KRISHNAN K.
|
July 23, 2014 |
PALLIYALIL GRANITE INDUSTRIES VELLILA Vs. COMMERCIAL TAX OFFICER - 2
|
July 24, 2014 |
PALM FIBRE (INDIA) PRIVATE LIMITED Vs. UNION BANK OF INDIA
|
August 19, 2014 |
PAMESH KUMAR Vs. EXCISE COMMISSIONER
|
March 4, 2014 |
PANKAJAKSHAN Vs. SUMESH
|
October 29, 2014 |
PANKAJAKSHAN, S/O KUNJUKUNJU Vs. STATE OF KERALA
|
April 2, 2014 |
PANKAJAM Vs. STATE OF KERALA
|
April 4, 2014 |
PARAMESWAR LAL Vs. N.N. ULLAS
|
January 28, 2014 |
PARAMESWARAN PILLAI Vs. STATE OF KERALA
|
June 19, 2014 |
PARASURAMAN Vs. SREENIVASA RAGHAVAN
|
March 24, 2014 |
PAREED HAJI Vs. STATE OF KERALA
|
August 14, 2014 |
PAREEKUTTY AND SAKEER HUSSAIN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
May 16, 2014 |
PAREETH Vs. KERALA STATE ELECTRICITY BOARD
|
February 14, 2014 |
PAREETH Vs. JANAIYA
|
October 15, 2014 |
PARISONS AGROTECH (P) LTD Vs. STATE OF KERALA
|
July 10, 2014 |
PARITHA BEEVI Vs. MANAGING DIRECTOR
|
December 15, 2014 |
PARUKUTTY AMMA Vs. R. SUMANGI AMMA
|
June 27, 2014 |
PARVATHI MILLS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
July 21, 2014 |
PATHANAMTHITTA DISTRICT PRIVATE BUS OPERATORS ASSOCIATION Vs. TRAFFIC REGULATORY COMMITTEE
|
September 22, 2014 |
PATHROSE Vs. STATE OF KERALA
|
November 24, 2014 |
PATHU, W/O ABDULLA Vs. TALUK LAND BOARD
|
March 14, 2014 |
PATHUKUTTY Vs. AISAKUTTY
|
March 19, 2014 |
PATTAMBI SERVICE CO-OPERATIVE BANK LTD. AND ORS. Vs. UNION OF INDIA AND ORS.
|
December 20, 2014 |
PATTARPALAM-EDAKKARA SHEEROLPADAKA SAHAKARANA SANGAM Vs. DISTIRCT COLLECTOR
|
July 15, 2014 |
PAULSON Vs. STATE OF KERALA
|
July 18, 2014 |
PAULSON ZACHARIA Vs. COMMISSIONER OF POLICE
|
October 7, 2014 |
PENDA MARKETING P. LTD. Vs. D.G. OF ANTI-DUMPING & ALLIED DUTIES
|
May 22, 2014 |
PENINSULAR PLANTATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 20, 2014 |
PERINCHERI MATTIL MAMMAD Vs. STATE OF KERALA
|
September 24, 2014 |
PERINTHALMANNA SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
January 31, 2014 |
PERIYAR AGRO FOOD INDUSTRIES PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD LTD.
|
August 4, 2014 |
PERUMATTY SERVICE CO OPERATIVE BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 15, 2014 |
PERUMATTY SERVICE CO-OP. BANK LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 21, 2014 |
PERUMBAVOOR MUNICIPALITY Vs. GREENLAND PARTICLE BOARD PVT LTD.
|
May 6, 2014 |
PERUMBAVOOR MUNICIPALITY Vs. THER ASST. ENGINEER ELECTRICAL SECTION
|
October 23, 2014 |
PERUMBAVOOR PLYWOOD MANUFACTURERS CONSORTIUM PVT.LTD. Vs. STATE OF KERALA
|
August 8, 2014 |
PETER N. CHACKO Vs. STATE OF KERALA
|
March 17, 2014 |
PETRONET CCK LTD Vs. K.V. VARGHESE
|
September 19, 2014 |
PHILIP JOHN Vs. STATE OF KERALA
|
August 14, 2014 |
PHILOMINA @ SALOMI & SALOMMA JOB Vs. MARY JOB, W/O LATE JOB
|
March 18, 2014 |
PHILOMINA MATHEW Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
August 11, 2014 |
PLANTERS FORUM Vs. STATE OF KERALA
|
November 17, 2014 |
PLAZA (M/S.) Vs. JOINT COMMISSIONER OF CENTRAL EXCISE
|
February 21, 2014 |
PNYS CHIT FUNDS PVT LTD Vs. ASSISTANT REGISTRAR OF CHITS
|
September 3, 2014 |
PODDAR PLANTATIONS LTD. Vs. THANKAM NAIR
|
February 6, 2014 |
PODIKUNJU MUSALIAR MEMORIAL EDUCATIONAL AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
|
September 19, 2014 |
PONMALA GRAMA PANCHAYAT Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
November 10, 2014 |
PONNAPPAN Vs. MANAPPURAM GENERAL FINANCE LEASING LIMITED
|
August 20, 2014 |
PONNAYYAN NADAR Vs. KARUMKULAM GRAMA PANCHAYAT
|
May 29, 2014 |
PONNUCHAMI Vs. MANOHARAN
|
September 30, 2014 |
PONNUCHAMI Vs. STATE OF KERALA
|
January 27, 2014 |
POPULAR FINANCIERS Vs. PRESIDENT, KERALA PRIVATE BANKS
|
August 20, 2014 |
POPULAR INDUSTRIES (PYNADATH CRUSHER) Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & RECOVERY OFFICER
|
October 29, 2014 |
POPULAR MEGA MOTORS INDIA LTD Vs. OMANA, VINCENT, ORIENTAL INSURANCE CO LTD AND DEPUTY TAHASILDAR (REVENUE RECOVERY)
|
March 18, 2014 |
PORTLINES LOGISTICS & COURIER SERVICES (P). LTD. Vs. COMMR. OF CUSTOMS
|
September 24, 2014 |
POTTARATH KUNHAMMI Vs. VARIKKAPULAKKAL ABDULLAKUTTY
|
November 7, 2014 |
POTTI PURAYIL JABEER S/O PUTHAN PURAYIL IBRAHIM,AND ORS Vs. IRIMBANTAKATH MANHA MOHAMMED ALI AND ORS
|
February 19, 2014 |
POULOSE Vs. SENIOR SUPERINTENDENT OF POST OFFICE
|
December 4, 2014 |
POULOSE Vs. ABUBACKER
|
February 20, 2014 |
POURNA SAMITHI Vs. STATE OF KERALA
|
February 3, 2014 |
PRABHAKARAN @ AMBLI, S/O PURUSHOTHAMAN AND ORS Vs. STATE OF KERALA
|
March 25, 2014 |
PRABHAKARAN K.B. Vs. UNION OF INDIA
|
August 7, 2014 |
PRADEEP ANAND C.S. Vs. SUB INSPECTOR OF POLICE
|
May 29, 2014 |
PRADEEP KUMAR Vs. COMMISSIONER OF INCOME TAX
|
August 11, 2014 |
PRADEEPA. A Vs. GEETHA.M
|
August 19, 2014 |
PRADEEPAN Vs. BINUKUTTAN
|
July 7, 2014 |
PRADEEPAN Vs. STATE OF KERALA
|
August 4, 2014 |
PRADEESH Vs. STATE OF KERALA
|
August 18, 2014 |
PRAJYOTI NIKETAN COLLEGE Vs. DR SR ANCY
|
February 28, 2014 |
PRAKASAN Vs. V.P. VELAYUDHAN
|
June 4, 2014 |
PRAKASH Vs. ARUN SANJAYAN
|
August 13, 2014 |
PRAKASH Vs. STATE OF KERALA
|
August 29, 2014 |
PRAKASH Vs. UNION OF INDIA
|
May 21, 2014 |
PRAKASH JOSEPH Vs. MALABAR CEMENTS LTD.
|
September 20, 2014 |
PRAKASHAN Vs. STATE OF KERALA
|
January 20, 2014 |
PRAKASHAN Vs. CLEMENT @ JAMES
|
November 19, 2014 |
PRAKASHAN C Vs. STATE OF KERALA
|
December 18, 2014 |
PRAMOD KUMAR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
January 2, 2014 |
PRAMOD P.P. Vs. M.O. DAVID
|
June 2, 2014 |
PRASAD MATHEW Vs. STATE OF KERALA
|
April 11, 2014 |
PRASANNAKUMAR Vs. THE STATE OF KERALA
|
October 16, 2014 |
PRASANNAN THARUNA COTTAGE Vs. STATE OF KERALA
|
August 5, 2014 |
PRATHAPAN R.V. Vs. BALACHANDRAN PILLAI
|
January 20, 2014 |
PRATHEESH VAMAN Vs. STATE OF KERALA
|
March 14, 2014 |
PRAVEEN Vs. STATE OF KERALA
|
June 5, 2014 |
PRAVEEN SHENOI Vs. STATE BANK OF INDIA
|
February 3, 2014 |
PRECISION INFRATECH LTD. Vs. STATE OF KERALA
|
July 1, 2014 |
PREETHA Vs. VELU
|
October 17, 2014 |
PREJITH P. Vs. T. MUHAMMADALI
|
October 27, 2014 |
PRESIDENT KUNNAMPETTA KSHEERA VYAVASAYA SAHAKARANA SANGHAM Vs. MADHAVAN NAIR P
|
August 26, 2014 |
PRESIDENT, NADUVATTOM SERVICE SAHAKARANA BANK LTD. Vs. LABOUR COURT
|
January 9, 2014 |
PRESIDENT, THIRUMENI AGRICULTURAL MARKETING CO-OPERATIVE SOCIETY LTD. Vs. M.V. JOSEPH
|
July 21, 2014 |
PRESTEEGE BOMBAY DYEING Vs. HINDUSTAN ORGANIC CHEMICALS LTD.
|
June 3, 2014 |
PRESTIGE EDUCATIONAL TRUST (REGISTERED) Vs. THE TAHSILDAR
|
November 18, 2014 |
PRINCE Vs. STATE OF KERALA
|
August 6, 2014 |
PRINCE, S/O.KUNJURAVI Vs. RADHAKRISHNA PILLAI
|
May 28, 2014 |
PRINCIPAL, MAR ATHANASIOS COLLEGE Vs. KERALA STATE ELECTRICITY BOARD
|
March 10, 2014 |
PRINCY SAMUEL Vs. CHAIRMAN, SUB COMMITTEE, KSHEERA ULPADAKA CO-OPERATIVE SOCIETY
|
July 14, 2014 |
PRIYA M.S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 12, 2014 |
PROF LIZY PAYUL Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT
|
November 25, 2014 |
PROPER CHANNEL Vs. MANAGING DIRECTOR, KSRTC BHAVAN
|
July 3, 2014 |
PRUDENTIAL LOGISTICS AND TRANSPORTS Vs. INCOME TAX OFFICER, KOZHIKODE
|
January 13, 2014 |
PULLANOOR CHAKKINGALTHODI JAYACHANDRAN Vs. M.K. SURESH
|
October 24, 2014 |
PUNALUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX. & CUS.
|
July 17, 2014 |
PUNJAB NATIONAL BANK Vs. BALAKRISHNAN
|
September 17, 2014 |
PURAKKADI DEVASWOM Vs. GOVERNMENT OF KERALA
|
July 30, 2014 |
PURATHEKKANDI MUHAMMED SUHAF Vs. STATE OF KERALA
|
August 11, 2014 |
PURUSHOTHAMAN Vs. SUBRAMANIYANUNNI
|
November 25, 2014 |
PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
|
May 13, 2014 |
PURUSHOTHAMAN, S/O DIVAKARAN, Vs. STATE OF KERALA
|
April 8, 2014 |
PUSHPADASAN Vs. SHEELA JERALD
|
October 24, 2014 |
PUTHAN VEETTIL PADMINI, D/O PARVATHI AMMA Vs. CANNANORE DISTRICT MUSLIM EDUCATIONAL ASSOCIATION
|
April 1, 2014 |
PUTHIYANDI CHANDRAN Vs. C. RUKHIYA
|
December 15, 2014 |
PUTHIYAPURAYIL KANAMADATHIL VALSALAN AND ORS Vs. SULOCHANA AND ORS
|
February 21, 2014 |
PUTHIYOTT KANDIYIL IMBICHI MAMMU AND ORS Vs. ERANHODI PARAMBATH MOOSA AND ORS
|
February 6, 2014 |
QUILON DISTRICT MOTOR AND MECHANICAL WORKERS UNION Vs. A A KAHAR, PROPRIETOR, AURORA ENGINEERING CENTRE, MUNDAKKAL, KOLLAM
|
September 26, 2014 |
R HARIDAS Vs. PRINCIPAL GENERAL MANAGER, TELECOM, B S N L
|
September 17, 2014 |
R HARINDRAKUMAR Vs. UNION OF INDIA
|
November 24, 2014 |
R KANAKALATHA, CHELLENGATTU HOUSE Vs. T O BHASKAR, MANAGER
|
July 16, 2014 |
R MURALEEDHARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
October 15, 2014 |
R NALINAKSHY AND ORS Vs. STATE OF KERALA AND ORS
|
February 3, 2014 |
R V BABU Vs. DISTRICT SUPERINTENDENT OF POLICE, ALAPPUZHA
|
February 10, 2014 |
R. ANIL KUMAR Vs. SREE SUDHEENDRA MEDICAL MISSION AND K. RAMACHANDRA NAIK
|
March 4, 2014 |
R. CHANDRASEKHARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
January 29, 2014 |
R. JAYARAJAN Vs. TRAVANCORE DEVASWOM BOARD
|
May 26, 2014 |
R. JAYARAM Vs. STATE OF KERALA
|
July 2, 2014 |
R. KARUNAMOORTHY Vs. RADHAKRISHNA PILLAI
|
February 3, 2014 |
R. MANOJ Vs. THE GENERAL MANAGER
|
December 4, 2014 |
R. MURALEEDHARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
July 31, 2014 |
R. PREMCHAND Vs. STATE OF KERALA
|
October 16, 2014 |
R. RAJESH Vs. STATE OF KERALA
|
August 20, 2014 |
R. REGHU Vs. STATE OF KERALA
|
March 20, 2014 |
R. ROMI Vs. COMMISSIONER OF INCOME TAX
|
March 6, 2014 |
R. SANDHYA Vs. STATE OF KERALA
|
February 26, 2014 |
R. SANTHOSHKUMAR Vs. MANJOO & COMPANY
|
March 20, 2014 |
R. SETHUMADHAVAN Vs. RATHEESH
|
February 14, 2014 |
R. SREEKUMAR Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
|
January 22, 2014 |
R. SUBASH Vs. STATE CO-OPERATIVE ELECTION COMMISSION, THE ELECTORAL OFFICER, THE RETURNING OFFICER, OTTOOR SERVICE CO-OPERATIVE BANK LTD., REPRESENTED BY ITS SECRETARY
|
February 6, 2014 |
R. SURENDRAN Vs. UNION OF INDIA
|
October 31, 2014 |
R. SURESH KUMAR Vs. E.S.I. CORPORATION
|
October 31, 2014 |
R. VISWAMBARAN NAIR & ORS. Vs. UNION OF INDIA & ORS.
|
November 19, 2014 |
R.K.KUNJAPPAN Vs. UNION OF INDIA
|
August 1, 2014 |
R.M. MURALEEDHARAN Vs. STATE OF KERALA
|
November 12, 2014 |
R.SUBRAHMANIAN Vs. STATE OF KERALA
|
August 12, 2014 |
RACHANA BAR Vs. THE COMMERCIAL TAX OFFICER
|
June 26, 2014 |
RADHA Vs. RAJACHANDRAN
|
August 13, 2014 |
RADHA LEKSHMY Vs. INDIAN SAREE HOUSE
|
April 2, 2014 |
RADHAKRISHNA Vs. STATE OF KERALA
|
October 31, 2014 |
RADHAKRISHNAN Vs. STATE OF KERALA
|
July 7, 2014 |
RADHAKRISHNAN NAIR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
March 3, 2014 |
RADHAKRISHNAN NAIR Vs. K.P. SURESH
|
October 23, 2014 |
RADHAKRISHNAN, P. AND ORS. Vs. STATE OF KERALA AND ORS.
|
September 2, 2014 |
RADHAMANI Vs. THE MANAGING DIRECTOR, K.S.R.T.C.
|
October 30, 2014 |
RAGESH V.P. Vs. STATE OF KERALA
|
June 18, 2014 |
RAGHAV RAJAN Vs. STATE OF KERALA
|
May 16, 2014 |
RAGHU Vs. STATE OF KERALA
|
January 9, 2014 |
RAHATH Vs. SECRETARY
|
September 17, 2014 |
RAHEEZ,S/O.HAMSA Vs. STATE OF KERALA
|
August 4, 2014 |
RAHMAN M.A. Vs. OFFICER-IN-CHARGE
|
September 17, 2014 |
RAHMATH Vs. DISTRICT COLLECTOR
|
April 29, 2014 |
RAHUL RAJ Vs. THANIKKAL SUNDARAN
|
May 21, 2014 |
RAHUL SEHGAL Vs. STATE OF KERALA
|
February 14, 2014 |
RAISAL C.H. Vs. STATE OF KERALA
|
August 21, 2014 |
RAJAGOPAL Vs. STATE OF KERALA
|
August 4, 2014 |
RAJAGOPALA RAO Vs. C.K.VASUDEVA RAO
|
August 14, 2014 |
RAJAGOPALAN, S/O GOPALAN AND ORS Vs. STATE OF KERALA AND ORS
|
March 26, 2014 |
RAJALAKSHMI Vs. STATE OF KERALA
|
June 13, 2014 |
RAJAMMA Vs. STATE OF KERALA
|
January 8, 2014 |
RAJAMMA K.T. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER (PENSION)
|
October 28, 2014 |
RAJAN Vs. STATE OF KERALA
|
July 24, 2014 |
RAJAN Vs. REGIONAL TRANSPORT AUTHORITY
|
January 10, 2014 |
RAJAN Vs. STATE OF KERALA
|
February 3, 2014 |
RAJAN Vs. STATE
|
December 16, 2014 |
RAJAN Vs. STATE OF KERALA
|
December 10, 2014 |
RAJAN Vs. STATE OF KERALA
|
November 21, 2014 |
RAJAN A. THOMAS Vs. SUB INSPECTOR OF POLICE
|
July 22, 2014 |
RAJAN M. Vs. UNION OF INDIA
|
August 22, 2014 |
RAJAN P.P. Vs. STATE OF KERALA
|
September 22, 2014 |
RAJAN S/O. MADHAVAN Vs. MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
|
January 22, 2014 |
RAJAN, S/O GOPALAN Vs. STATE OF KERALA
|
August 13, 2014 |
RAJAN, S/O PAITHAL, POTHUVANTEKANDI Vs. EXCISE INSPECTOR, EXCISE RANGE, BALUSSERY
|
April 8, 2014 |
RAJANI R. Vs. UNIVERSITY OF CALICUT
|
October 23, 2014 |
RAJANI. K.R., PART TIME SWEEPER Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 18, 2014 |
RAJAPPAN S/O NARAYANAN, MOOLAKKUNNEL HOUSE AND ORS Vs. STATE OF KERALA AND ORS
|
March 24, 2014 |
RAJATHILAKAN Vs. SREE GOKULAM CHITS AND FINANCE PVT. LTD.
|
December 10, 2014 |
RAJEESH Vs. KOLANGARA RAVI AND ORS
|
January 3, 2014 |
RAJEESH KUMAR Vs. SUBHA
|
August 6, 2014 |
RAJEEV Vs. BHARATHI
|
July 17, 2014 |
RAJEEV Vs. FOOD INSPECTOR
|
November 28, 2014 |
RAJEEV K. Vs. UNION OF INDIA
|
February 4, 2014 |
RAJENDRAKUMAR Vs. STATE OF KERALA
|
October 23, 2014 |
RAJENDRAKUMAR AND ORS Vs. LAKSHMI AND ORS
|
February 10, 2014 |
RAJENDRAN Vs. STATE OF KERALA
|
March 3, 2014 |
RAJENDRAN Vs. STATE OF KERALA
|
December 1, 2014 |
RAJENDRAN Vs. STATE OF KERALA
|
August 4, 2014 |
RAJESH Vs. STATE OF KERALA
|
June 4, 2014 |
RAJESH Vs. STATE OF KERALA
|
February 11, 2014 |
RAJESH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
March 4, 2014 |
RAJESH ALVA Vs. DISTRICT COLLECTOR KASARAGOD
|
May 6, 2014 |
RAJESH BABU, S/O M V BABU AND ORS Vs. CHIEF GENERAL MANAGER, OFFICE OF CHIEF GENERAL MANAGERKERALA TELECOMMUNICATIONS AND ORS
|
February 3, 2014 |
RAJESH C.R. Vs. SURESH
|
October 31, 2014 |
RAJESH K Vs. STATE OF KERALA
|
September 22, 2014 |
RAJESH PRABHU Vs. TAHSILDAR
|
September 16, 2014 |
RAJESH V. Vs. UNION OF INDIA
|
February 26, 2014 |
RAJESHKUMAR.M Vs. THRISSUR CORPORATION
|
August 1, 2014 |
RAJESWARAN Vs. STATE OF KERALA
|
February 3, 2014 |
RAJINI JAYADEV Vs. STATE OF KERALA
|
September 3, 2014 |
RAJISHA Vs. STATE OF KERALA
|
May 16, 2014 |
RAJITHA Vs. STATE OF KERALA
|
August 18, 2014 |
RAJKUMAR Vs. DIRECTOR GENERAL OF POLICE
|
August 14, 2014 |
RAJU Vs. K.M. WILSON
|
June 4, 2014 |
RAJU AND VIJAYAN Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR AND SUGUNAN
|
March 21, 2014 |
RAJU NARAYANA SWAMY IAS Vs. STATE OF KERALA
|
February 21, 2014 |
RAJU THOMAS Vs. STATE OF KERALA
|
August 8, 2014 |
RAKESH MISRA Vs. P. KRISHNARAJ
|
October 30, 2014 |
RAMA HARIDAS Vs. AMINA
|
January 6, 2014 |
RAMA RAO Vs. STATE OF KERALA
|
August 26, 2014 |
RAMACHANDRAN Vs. STATE OF KERALA
|
August 20, 2014 |
RAMACHANDRAN Vs. STATE OF KERALA
|
August 21, 2014 |
RAMAKRISHNA PILLAI Vs. VANCHINAD BHAVANA NIRMANA SAHAKARNA SANGHAM LTD.
|
August 27, 2014 |
RAMAKRISHNAN N S/O AIR(GOVINDAN) NAIR Vs. STATE OF KERALA
|
November 21, 2014 |
RAMAN NADAR CHANDRAN Vs. PONNUMUTHAN NADAR RAJU
|
November 25, 2014 |
RAMANI Vs. M. SANTHOSH
|
August 1, 2014 |
RAMANKUTTY Vs. KRISHNAN
|
June 5, 2014 |
RAMANKUTTY Vs. PRINCIPAL AGRICULTURAL OFFICER
|
August 4, 2014 |
RAMANKUTTY, S/O KONNANGATH VELAYUDHAN, PERINJANAM Vs. SATHYAN AND ORS
|
February 12, 2014 |
RAMARAJ Vs. RAJESH KUMAR T S
|
April 4, 2014 |
RAMASWAMY GOUNDER,S/O MARAPPA GOUNDER, Vs. K KANTHASWAMY,S/O KALIYAPPAN GOUNDER,
|
August 29, 2014 |
RAMESAN Vs. ABITHA, W/O.RAMESAN
|
August 19, 2014 |
RAMESAN V.C. Vs. UNION OF INDIA
|
February 11, 2014 |
RAMESH A.C Vs. STATE OF KERALA
|
August 1, 2014 |
RAMESH C V Vs. DIRECTOR OF AGRICULTURE
|
June 26, 2014 |
RAMESH KUMAR Vs. STATE OF KERALA
|
September 2, 2014 |
RAMESH KUMAR V. R. Vs. EXCISE COMMISSIONER, TVM AND OTHERS
|
March 4, 2014 |
RAMESH V. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
November 17, 2014 |
RAMLA W/O RASHEED, JHARIS MANSIL Vs. STATE OF KERALA
|
March 24, 2014 |
RAMSHEED K.K. Vs. STATE OF KERALA
|
May 13, 2014 |
RANADEEPAN K. Vs. STATE OF KERALA
|
October 14, 2014 |
RANI GEORGE Vs. STATE OF KERALA
|
September 17, 2014 |
RANJITH KRISHNAN K.K. Vs. DISTRICT COLLECTOR
|
June 10, 2014 |
RAPHELS CHURCH Vs. LAND TRIBUNAL, ERNAKULAM
|
August 8, 2014 |
RAPPAI Vs. STATE OF KERALA
|
September 3, 2014 |
RAPPAI Vs. STATE OF KERALA
|
November 4, 2014 |
RASHEED Vs. STATE OF KERALA
|
June 27, 2014 |
RASHEED K.M. Vs. STATE OF KERALA
|
August 21, 2014 |
RASHIDA Vs. THE SUB INSPECTOR OF POLICE
|
October 24, 2014 |
RATHEESH S. NAIR Vs. STATE OF KERALA
|
March 4, 2014 |
RATNAMANI.K. Vs. STATE OF KERALA
|
August 20, 2014 |
RAVEENDRAN Vs. GOPI
|
August 25, 2014 |
RAVEENDRAN @ RAVI Vs. STATE OF KERALA
|
July 9, 2014 |
RAVEENDRAN C.V. Vs. AUTHORISED OFFICER
|
October 21, 2014 |
RAVEENDRAN, S/O SIVANANDAN Vs. STATE OF KERALA
|
April 7, 2014 |
RAVI Vs. STATE OF KERALA
|
March 21, 2014 |
RAVIDNRAN Vs. PRABHAKARAN
|
November 21, 2014 |
RAVINDRA MENON Vs. SECRETARY TO GOVERNMENT
|
November 10, 2014 |
RAVINDRAN PILLAI Vs. STATE OF KERALA
|
April 9, 2014 |
RAVINDRAN, S/O VASU AND ORS Vs. STATE OF KERALA AND ORS
|
March 7, 2014 |
REBECCA SAJI MOSES Vs. MAHATMA GANDHI UNIVERSITY
|
November 12, 2014 |
REEJA K. Vs. STATE OF KERALA
|
June 10, 2014 |
REEMA KURIAN Vs. SREE GOKULAM CHITS & FINANCE CO. PVT. LTD.
|
May 16, 2014 |
REENA GEORGE AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 20, 2014 |
REENU SABY Vs. PRINCIPAL NIRMALA COLLEGE OF PHARMACY
|
April 25, 2014 |
REETHA Vs. PAUL
|
November 11, 2014 |
REGHU Vs. STATE OF KERALA
|
August 5, 2014 |
REGHUNATHAN Vs. STATE OF KERALA
|
September 20, 2014 |
REGHUNATHAN P P Vs. MANUELSONS HOTELS PVT LTD
|
June 11, 2014 |
REGHUNATHAN, S/O KOOLATH VELAYUDHAN NAIR, Vs. C RAVUNNY NAIR, S/O NARAYANI AMMA
|
April 3, 2014 |
REGHVARAN Vs. MURALI
|
July 30, 2014 |
REGIONAL DIRECTOR Vs. P.V. PRAKASAN
|
July 17, 2014 |
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. ROYAL PLASTICS INDUSTRIES
|
October 28, 2014 |
REGIONAL DIRECTOR, E.S.I. CORPORATION, THRISSUR AND ANOTHER Vs. ARJUNA NATURAL EXTRACTS (P) LTD. REP. BY ITS MG. DIRECTOR
|
July 17, 2014 |
REGIONAL DIRECTOR, EMPLOYEES STATE AND ORS Vs. BHASKER KINI & CO PVT PLTD AND ORS
|
February 17, 2014 |
REGIONAL DIRECTOR, EMPLOYEES STATEINSURANCE CORPORATION REGIONAL OFFICE Vs. DIVYA EXPORTS ENTERPRISES
|
June 5, 2014 |
REGIONAL PROVIDENT FUND COMMISSIONER SUB REGIONAL OFFICE Vs. NEW INDIA CERAMICS WORKERS INDUSTRIAL, CO-OPERATIVE SOCIETY LTD.
|
August 8, 2014 |
REJI Vs. RAJU
|
June 6, 2014 |
REJI Vs. STATE 0F KERALA
|
September 25, 2014 |
REJI MATHEW Vs. STATE OF KERALA
|
August 12, 2014 |
REJI, S/O MATHEW Vs. STATE OF KERALA
|
July 4, 2014 |
REJIMOL THOMAS Vs. ROBERT MARTIN
|
July 18, 2014 |
REKHA SHRIPRABHA Vs. DEPUTY DIRECTOR OF EDUCATION
|
August 26, 2014 |
RELICANCE JIJO INFOCOMM LTD. Vs. UNION OF INDIA
|
August 12, 2014 |
REMA HARIDAS Vs. A.P. AMINA
|
January 6, 2014 |
REMA P. ARJUNAN Vs. SUDARSAN ROSH
|
November 10, 2014 |
REMESH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY, PALAKKAD
|
February 7, 2014 |
REMESHAN N.K. Vs. ASST.ENGINEER
|
August 7, 2014 |
REMYA REMESH Vs. VICE CHANCELLOR
|
October 29, 2014 |
RENJITH Vs. STATE OF KERALA
|
August 4, 2014 |
RENJITH B.S Vs. STATE OF KERALA
|
August 7, 2014 |
RENJITH KUMAR Vs. MANJUSHA
|
August 13, 2014 |
RENNY P.DAMIYAN Vs. SUB INSPECTOR OF POLICE
|
August 12, 2014 |
REO PAUL Vs. KERALA PUBLIC SERVICE COMMISSION
|
May 2, 2014 |
REPRESENTED CO-OPERATIVE BANK, KOTTAYAM Vs. RATNAKARAN, SMITHA A S
|
March 25, 2014 |
REPRESENTED STATE ELECTRICITY BOARD AND ORS Vs. SIBI K THOMAS AND ORS
|
February 13, 2014 |
RESHMA M.S. Vs. VICE CHANCELLOR
|
October 16, 2014 |
RESHMA RAJ Vs. STATE OF KERALA
|
May 21, 2014 |
RESHMI TILAK Vs. A.PHILIPOSE
|
August 20, 2014 |
RESHNU RAMESH Vs. STATE OF KERALA
|
May 26, 2014 |
RESIDENTS' ASSOCIATION OF NAVODAYA SOUTH Vs. STATE OF KERALA
|
July 14, 2014 |
RETNAMMA, D/O CHELLAMMA, Vs. STATE OF KERALA
|
April 4, 2014 |
REVENUE DIVISIONAL OFFICER Vs. JALAJA DILEEP
|
January 2, 2014 |
RICHARD VEGUS, S/O CHARLI VEGUS Vs. STATE OF KERALA
|
April 3, 2014 |
RINIL Vs. STATE OF KERALA
|
May 29, 2014 |
RIYAS Vs. HASEENA @ VASIDA
|
July 16, 2014 |
ROBIN Vs. STATE OF KERALA
|
September 23, 2014 |
ROBIN XAVIER Vs. STATE OF KERALA
|
June 30, 2014 |
ROJA P K , D/O GOPALAN NAMBIAR AND ORS Vs. R K MOHANAN, S/O KARUNAKARAN NAMBIAR AND ORS
|
March 18, 2014 |
ROJAN XAVIER Vs. STATE OF KERALA
|
September 26, 2014 |
ROOPESH K Vs. STATE OF KERALA
|
August 26, 2014 |
ROSAMMA A.V. Vs. UNIVERSITY OF CALICUT
|
August 27, 2014 |
ROSAMMA JOSEPH Vs. STATE OF KERALA
|
February 21, 2014 |
ROSAMMA KURIAN Vs. STATE OF KERALA
|
February 10, 2014 |
ROSAMMA THOMAS Vs. STATE OF KERALA
|
December 2, 2014 |
ROSHNI K.S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 13, 2014 |
ROSILY Vs. JAISON
|
December 3, 2014 |
ROY THOMAS Vs. STATE OF KERALA
|
June 2, 2014 |
ROY VARGHESE Vs. STATE OF KERALA
|
October 28, 2014 |
ROY VIJAYAN Vs. LAKSHMI KARTHIKEYAN
|
September 23, 2014 |
ROYAL EDUCATIONAL FOUNDATION TRUST Vs. STATE OF KERALA
|
March 24, 2014 |
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. GEETHIKA PILLAI K.C
|
July 1, 2014 |
RUBBER BOARD Vs. ROSIN CONSTRUCTIONS
|
February 6, 2014 |
RUBBERWOOD INDIA PVT. LTD. Vs. ASST. COMMISSIONER OF CUSTOMS
|
October 15, 2014 |
RUGMINI K.M. Vs. STATE OF KERALA
|
October 8, 2014 |
RULES MURALEEDHARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
October 15, 2014 |
RULES RAMAKRISHNAN Vs. MOTHER SUPERIOR
|
October 10, 2014 |
RUNS ABRAHAM Vs. STATE OF KERALA AND ORS.
|
October 30, 2014 |
RUNU VARGHESE Vs. FEDERAL BANK
|
April 7, 2014 |
S A B S PROVINCIAL HOUSE Vs. STATE OF KERALA
|
October 1, 2014 |
S DEEKSHITH, VAYALRIKATHU VEEDU AND ORS Vs. STATE OF KERALA AND ORS
|
February 5, 2014 |
S GIREESH KUMAR Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
|
July 2, 2014 |
S MAHADEVAN PILLAI AND ORS Vs. K K HASHIM AND ORS
|
February 19, 2014 |
S SYAM SUNDER S/O SUNDERARAJAN S Vs. UNION OF INDIA
|
July 18, 2014 |
S. ANILKUMAR Vs. STATE OF KERALA
|
October 21, 2014 |
S. ANSALAM Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
January 15, 2014 |
S. BAIJU Vs. STATE OF KERALA
|
September 1, 2014 |
S. KIRAN Vs. UNION OF INDIA
|
October 16, 2014 |
S. LALITHAMBIKA Vs. STATE
|
July 15, 2014 |
S. LIJIKUMAR Vs. THE FOOD CORPORATION OF INDIA
|
October 16, 2014 |
S. MANOJ Vs. ANTO ANTONY
|
November 21, 2014 |
S. NAMBI NARAYANAN Vs. STATE OF KERALA
|
October 20, 2014 |
S. SASIDHARAN Vs. G. VIJAYA KUMAR
|
December 1, 2014 |
S. SETHUNATH Vs. R. MOHANKUMAR
|
December 4, 2014 |
S. SHAMNA BEEVI Vs. S. KABEER
|
June 27, 2014 |
S. VRINDA Vs. KERALA STATE ELECTRICITY BOARD
|
October 30, 2014 |
S.A. ANEESH Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
March 3, 2014 |
S.BINDU Vs. STATE OF KERALA
|
January 10, 2014 |
S.C. BANTWAL Vs. STATE OF KERALA
|
January 20, 2014 |
S.I. SYNDICATE Vs. MANAGING DIRECTOR, KERALA IRRIGATION INFRASTRUCTURE DEVELOPMENT CORPORATION
|
November 10, 2014 |
S.K. PREMRAJ MENON Vs. STATE OF KERALA
|
June 26, 2014 |
S.KUMAR Vs. STATE OF KERALA
|
May 30, 2014 |
S.MAHADEVAN PILLAI Vs. STATE OF KERALA
|
April 1, 2014 |
S.P. DEEPAK Vs. CHANCELLOR UNIVERSITY OF KERALA
|
January 17, 2014 |
S.P. THOMAS Vs. STATE OF KERALA
|
June 3, 2014 |
SABAD Vs. THE COMMISSIONER OF INCOME TAX
|
December 18, 2014 |
SABIN Vs. STATE OF KERALA
|
July 24, 2014 |
SABU Vs. SUB INSPECTOR OF POLICE, NEYYATTINKARA POLICE STATION
|
December 26, 2014 |
SABU K.ELIYAS Vs. STATE OF KERALA
|
February 24, 2014 |
SABU, S/O RAJAPPAN AND ORS Vs. STATE OF KERALA AND ORS
|
February 28, 2014 |
SADANANDAN Vs. STATE OF KERALA
|
November 17, 2014 |
SADASIVAN NAIR Vs. SUJATHA K , SUJATHA MANDIRAM
|
September 3, 2014 |
SADIQUE M Vs. STATE OF KERALA
|
June 11, 2014 |
SAFEENA SALIM Vs. P.A. SUBAIR
|
September 25, 2014 |
SAFEENA SALIM Vs. P.A. SUBAIR
|
September 26, 2014 |
SAFVAN,S/O.MOOSAKUTTY Vs. SUB INSPECTOR OF POLICE
|
May 20, 2014 |
SAGI T.M. Vs. THE MAHATMA GANDHI UNIVERSITY
|
November 11, 2014 |
SAGIMON Vs. STATE OF KERALA
|
July 11, 2014 |
SAHADEVAN Vs. STATE OF KERALA
|
February 3, 2014 |
SAHASRABDA CHITS (P) LTD Vs. SUDEEP
|
September 22, 2014 |
SAIDALAVI Vs. STATE OF KERALA
|
February 4, 2014 |
SAIDALAVI P.P. AND ORS. Vs. STATE OF KERALA
|
October 14, 2014 |
SAIDU MOHAMMED Vs. SUBAIDA
|
June 18, 2014 |
SAIFUDHEEN Vs. CIRCLE INSPECTOR OF POLICE
|
October 24, 2014 |
SAINABA Vs. STATE OF KERALA
|
August 4, 2014 |
SAJAN P. IBRAHIM Vs. DHANASHILPI CHITS PVT. LTD.
|
January 11, 2014 |
SAJAN P. IBRAHIM Vs. M/S. DHANASHILPI CHITS PVT. LTD
|
January 1, 2014 |
SAJAN VARGHESE Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
June 20, 2014 |
SAJEEBKHAN Vs. JASMINE
|
March 20, 2014 |
SAJEEN RAGH Vs. K.A.NEELAKANDA PILLAI
|
August 8, 2014 |
SAJEER Vs. STATE OF KERALA
|
August 1, 2014 |
SAJEEV Vs. PARAVUR SREE NARAYANAVILASAM SAMAJAM
|
August 11, 2014 |
SAJEEV S. AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
January 5, 2014 |
SAJI Vs. LISSY K.J.
|
June 2, 2014 |
SAJI Vs. STATE OF KERALA
|
May 6, 2014 |
SAJI ABRAHAM Vs. KERALA STATE ELECTRICITY BOARD
|
November 14, 2014 |
SAJI GEORGE Vs. SUPERINTENDENT OF POLICE
|
August 6, 2014 |
SAJI I K Vs. STATE OF KERALA; DIRECTOR OF MEDICAL EDUCATION
|
June 6, 2014 |
SAJI KAVALAM Vs. THE STATE OF KERALA
|
July 1, 2014 |
SAJIKUMAR T.S Vs. VIJAYAKUMARI
|
August 5, 2014 |
SAJIL. V.B. Vs. UCO BANK
|
August 19, 2014 |
SAJITHA S.N. Vs. STATE OF KERALA
|
August 14, 2014 |
SAJU GEORGE Vs. MOHAMMED SHERIF
|
February 28, 2014 |
SAJU PAUL, S/O PAUL, NEDUMPUATHU VEEDU, EZHIPRAM KARA AND ORS Vs. STATE OF KERALA AND ORS
|
March 26, 2014 |
SAJU THURUTHIKUNNEL Vs. STATE OF KERALA
|
August 14, 2014 |
SAKEENA Vs. STATE OF KERALA
|
June 26, 2014 |
SALAM Vs. STATE OF KERALA
|
October 21, 2014 |
SALEEMKHAN Vs. STATE OF KERALA
|
May 16, 2014 |
SALEENA Vs. K.S. SANDHYA
|
August 4, 2014 |
SALES TAX OFFICER Vs. K.J. AUGUSTINE
|
February 28, 2014 |
SALIH KODAPPANA Vs. STATE OF KERALA
|
October 1, 2014 |
SALIM M.A. AND LATHEEF RAWTHER Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT
|
February 3, 2014 |
SALLY RAVI JACOB Vs. P.M.JOSE
|
July 8, 2014 |
SALMA BEEVI V.A. Vs. ADMINISTRATIVE OFFICER
|
July 9, 2014 |
SALMAN Vs. STATE OF KERALA AND ORS.
|
December 18, 2014 |
SAM MARINE EXPORTS Vs. UNION OF INDIA
|
September 23, 2014 |
SAMEENA BEEVI Vs. STATE OF KERALA
|
September 18, 2014 |
SAMEER Vs. STATE OF KERALA
|
May 23, 2014 |
SAMEER A.M. Vs. SOOPPY A.M.
|
October 20, 2014 |
SAMEER P.K Vs. UNION OF INDIA
|
May 30, 2014 |
SAMPATH Vs. STATE OF KERALA
|
July 31, 2014 |
SAMUEL JOSEPH PHILIP Vs. STATE OF KERALA
|
February 12, 2014 |
SAMUEL P. Vs. KAPPIKKAD MILK PRODUCERS CO-OPERATIVE SOCIETY LTD.
|
October 9, 2014 |
SANDEEP M.T. Vs. P.V. PATHROSE
|
December 8, 2014 |
SANDHYA Vs. STATE OF KERALA
|
April 1, 2014 |
SANEESH KUMAR Vs. STATE OF KERALA
|
April 25, 2014 |
SANGEETHA AGARWAL Vs. STATE OF KERALA
|
May 6, 2014 |
SANIL KUMAR C.S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 17, 2014 |
SANJAY S. KUMAR Vs. ABBAS C.A.
|
November 13, 2014 |
SANJEEV KUMAR K.P. Vs. PUTHANPURAYILABDUL SALAM
|
July 10, 2014 |
SANJITH Vs. DISTRICT COLLECTOR
|
May 2, 2014 |
SANJITH KUMAR K. Vs. STATE OF KERALA
|
July 30, 2014 |
SANKARAN NADAR THANKARAJAN NADAR Vs. SURESH KUMAR @ SURENDRAN
|
January 22, 2014 |
SANTHA Vs. SECRETARY, KERALA STATE ELECTRICITY BOARD
|
February 21, 2014 |
SANTHA Vs. STATE OF KERALA
|
August 18, 2014 |
SANTHA Vs. STATE
|
January 10, 2014 |
SANTHA, W/O.CHANDRAN Vs. STATE OF KERALA
|
June 3, 2014 |
SANTHAKUMARI Vs. RAGHAVAN UNNI
|
October 29, 2014 |
SANTHAMMA Vs. STATE OF KERALA
|
January 31, 2014 |
SANTHOSH Vs. STATE OF KERALA
|
January 1, 2014 |
SANTHOSH Vs. STATE OF KERALA AND ANIL KUMAR
|
March 21, 2014 |
SANTHOSH Vs. BINU
|
January 2, 2014 |
SANTHOSH AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 20, 2014 |
SANTHOSH K KEEZHANATHAZHEKUNIYIL Vs. STATE OF KERALA
|
March 14, 2014 |
SANTHOSH KUMAR B. Vs. SINDHU
|
October 1, 2014 |
SANTHOSH KUMAR P.K. Vs. SUB INSPECTOR OF POLICE JANMYTHRI POLICE STATION
|
March 3, 2014 |
SANTO JOSEPH Vs. SATATE OF KERALA
|
August 14, 2014 |
SARAFUDHEEN Vs. BHASKARAN
|
December 3, 2014 |
SARAMMA Vs. MEENA ALEX
|
July 15, 2014 |
SARAMMA Vs. VARGHESE
|
September 2, 2014 |
SARANGADHARAN Vs. ULLATTUTHODI MINI SUNDERSH & OTHERS
|
July 23, 2014 |
SARASWATHI Vs. STATE OF KERALA
|
January 10, 2014 |
SARATH CHANDRAN. S. Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
May 29, 2014 |
SARATH LAL Vs. STATE OF KERALA
|
July 4, 2014 |
SARATH LAL Vs. SUB INSPECTOR OF POLICE
|
April 29, 2014 |
SARATH VIJAYAN Vs. COMMERCIAL TAX OFFICER III
|
August 8, 2014 |
SARAVANAN Vs. REEJA
|
May 22, 2014 |
SARITHA JOSE Vs. STATE POLICE CHIEF POLICE HEADQUARTERS
|
August 13, 2014 |
SARITHA S.BABU Vs. STATE OF KERALA
|
October 9, 2014 |
SAROJ SUBASH NAGORI Vs. DIRECTOR OF STATE LOTTERIES VIKAS BHAVAN P.O.
|
May 29, 2014 |
SAROJINI Vs. K. RATNAMMA
|
December 18, 2014 |
SAROJINI Vs. STATE OF KERALA
|
August 14, 2014 |
SASI Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT
|
May 23, 2014 |
SASI Vs. STATE OF KERALA
|
March 21, 2014 |
SASI KUMAR @ SASI Vs. STATE OF KERALA
|
April 9, 2014 |
SASIDHARAN Vs. THE ASSISTANT WILD LIFE WARDEN
|
October 17, 2014 |
SASIDHARAN N S/O AIR(THANKAPPAN) PILLAI Vs. PALAYYAN S/O RAJAYYAN NADAR
|
August 12, 2014 |
SASIDHARAN NAIR Vs. STATE OF KERALA
|
August 22, 2014 |
SASIDHARAN PILLA Vs. STATE OF KERALA
|
August 19, 2014 |
SASIKALA DEVI Vs. MUTHOOT VEHICLE AND ASSETS FINANCE LIMITED
|
October 13, 2014 |
SASIKUMAR J. Vs. BRANCH MANAGER, CHITTUR GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LIMITED
|
November 21, 2014 |
SATHEESAN Vs. SAIBI
|
June 27, 2014 |
SATHEESH KUMAR T.T. Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 23, 2014 |
SATHIANATHAN C.K. AND ORS. Vs. CENTRAL BUREAU OF INVESTIGATION AND ORS.
|
November 11, 2014 |
SATHIYAMMA Vs. SREEKUMAR
|
April 11, 2014 |
SATHY M.P. Vs. SARASA
|
July 16, 2014 |
SATHYABHAMA Vs. SWAMINATHAN
|
July 2, 2014 |
SATHYABHAMA AMMA Vs. B. RUGMINI AMMA
|
October 23, 2014 |
SATHYAN Vs. STATE OF KERALA
|
June 4, 2014 |
SATHYANESAN, S/O VELAYUDHAN AND ORS Vs. STATE OF KERALA AND ORS
|
March 17, 2014 |
SATHYAVATHI Vs. STATE OF KERALA
|
July 2, 2014 |
SAUMYA GEORGE Vs. CHIEF REGISTRAR OF BIRTHS AND DEATHS
|
August 27, 2014 |
SAURASHTRA ROADWAYS REPRESENTED Vs. COMMERCIAL TAX OFFICER
|
August 1, 2014 |
SAVITHRI Vs. K P BHASKARAN
|
August 11, 2014 |
SAYED THAHA BAFAKYHI THANGAL Vs. RIGHT INFORMATION OFFICER, SBI KOYILANDI BRANCH
|
May 28, 2014 |
SAYYED ALI M. Vs. HAJA MAHEEN
|
June 5, 2014 |
SEBASTIAN Vs. ANILKUMAR
|
August 7, 2014 |
SEBASTIAN Vs. STATE OF KERALA AND ORS.
|
December 8, 2014 |
SECRETARY Vs. DEPUTY DIRECTOR
|
September 22, 2014 |
SECRETARY TO GOVERNMENT Vs. SURENDRAN
|
June 16, 2014 |
SECRETARY TO GOVERNMENT Vs. JOSEPH LUKOSE
|
August 14, 2014 |
SECRETARY, K.S.E. BOARD Vs. PUTHUPARAMBIL JAMEELA
|
February 6, 2014 |
SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. MARY
|
February 6, 2014 |
SECRETARY, KERALA STATE ELECTRICITY BOARD, VYDHUDHI BHAVAN Vs. THOMAS
|
April 7, 2014 |
SECRETARY, LAND BOARD, THIRUVANANTHAPURAM AND ORS Vs. SEBASTIAN, MATTATHIL HOUSE AND ORS
|
February 7, 2014 |
SEETHALAKSHMI Vs. RADHAMANIAMMA
|
December 11, 2014 |
SEETHALEKSHMI Vs. LAKSHMI
|
July 30, 2014 |
SELF FINANCING PARA MEDICAL MANAGEMENT ASSOCIATION Vs. STATE OF KERALA
|
July 24, 2014 |
SELVAM BROILERS (P) LTD Vs. ASSISTANT COMMISSIONER (ASSMT )-II
|
October 1, 2014 |
SELVAM BROILERS (P) LTD. Vs. ASSISTNAT COMMISSIONER
|
June 11, 2014 |
SELVARAJ Vs. P.RULES SUKUMARAN
|
October 17, 2014 |
SELVARAJ. M Vs. UNION OF INDIA
|
January 20, 2014 |
SENIOR SUPPERINTENDENT OF POST OFFICES Vs. MINI K.P.
|
February 18, 2014 |
SENTHIL KUMAR Vs. STATE OF KERALA
|
October 31, 2014 |
SHAFEEQ. M.P. Vs. SUB INSPECTOR OF POLICE, AREACODE, MALAPPURAM DISTRICT
|
May 20, 2014 |
SHAFEEQUA KURUMBETH Vs. STATE OF KERALA
|
August 18, 2014 |
SHAFI Vs. STATE OF KERALA
|
July 1, 2014 |
SHAFI Vs. STATE OF KERALA
|
June 12, 2014 |
SHAHID Vs. REVENUE DIVISIONAL OFFICER AND SUB INSPECTOR OF POLICE, TANUR
|
February 20, 2014 |
SHAHITHA Vs. THE STATE OF KERALA
|
June 3, 2014 |
SHAHRUKH KHAN Vs. VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY
|
February 20, 2014 |
SHAHUL HAMEED Vs. PRINCIPAL SECRETARY, LOCAL SELF GOVT AND ORS
|
July 15, 2014 |
SHAHUL HAMEED Vs. REVENUE DIVISIONAL OFFICER & PRESIDING OFFICER
|
April 3, 2014 |
SHAIBY JOHN Vs. PAULSON
|
August 21, 2014 |
SHAIJU Vs. STATE OF KERALA
|
November 11, 2014 |
SHAIJU Vs. STATE OF KERALA
|
April 4, 2014 |
SHAILA K P Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
September 22, 2014 |
SHAILAMMA ISSAC Vs. RETURNING OFFICER
|
January 2, 2014 |
SHAILAMMA ISSAC Vs. RETURNING OFFICER
|
January 6, 2014 |
SHAINU Vs. STATE OF KERALA
|
August 7, 2014 |
SHAJAHAN Vs. STATE OF KERALA
|
February 28, 2014 |
SHAJAHAN, S/O ABOOBACKER Vs. ABOOBACKER, KARIPPAYIL VEEDU
|
November 24, 2014 |
SHAJAN JOSEPH K.R. Vs. U. DEVI
|
June 3, 2014 |
SHAJI Vs. STATE OF KERALA
|
August 5, 2014 |
SHAJI Vs. KERALA ELECTRICITY BOARD
|
January 9, 2014 |
SHAJI Vs. STATE OF KERALA
|
August 29, 2014 |
SHAJI JACOB Vs. SHAJI P.V.
|
June 11, 2014 |
SHAJI JOSE Vs. STATE OF KERALA
|
March 18, 2014 |
SHAJI KUTTY Vs. STATE OF KERALA
|
October 23, 2014 |
SHAJI THOMAS Vs. STATE OF KERALA
|
August 22, 2014 |
SHAJI THOMAS Vs. STATE OF KERALA
|
February 3, 2014 |
SHAJI, MALLAPPALLI VEEDU Vs. STATE OF KERALA
|
December 11, 2014 |
SHAJI, S/O CHUMMAR AND ORS Vs. STATE OF KERALA AND ORS
|
February 20, 2014 |
SHAJI, S/O JOSEPH Vs. SUB INSPECTOR OF POLICE
|
December 17, 2014 |
SHAJIR ARAFATH Vs. STATE OF KERALA
|
August 1, 2014 |
SHAJU K.N. Vs. STATE OF KERALA
|
June 6, 2014 |
SHAJU M.P. Vs. CANARA BANK
|
August 1, 2014 |
SHAKELA Vs. ARJUN AMARAVATHI CHITS (P) LTD.
|
July 15, 2014 |
SHAKKEER.M.K Vs. STATE OF KERALA
|
August 13, 2014 |
SHAMEEL Vs. MUHAMMED ANSARI
|
August 26, 2014 |
SHAMEER Vs. RIYAS
|
July 24, 2014 |
SHAMNAD Vs. THE STATE OF KERALA
|
July 7, 2014 |
SHAMSUDHEEN Vs. STATE OF KERALA
|
October 23, 2014 |
SHANAVAS Vs. STATE OF KERALA
|
August 20, 2014 |
SHANAVAS Vs. STATE OF KERALA
|
December 1, 2014 |
SHANMUGHADAS Vs. MALAYIL SUBRAHMANIAN
|
March 14, 2014 |
SHANTHA Vs. STATE OF KERALA
|
June 5, 2014 |
SHARAFUDHEEN Vs. STATION HOUSE OFFICER
|
August 19, 2014 |
SHARAFUDHEEN Vs. JASNA BEEGAM
|
September 25, 2014 |
SHAREEF Vs. SUB INSPECTOR OF POLICE
|
August 6, 2014 |
SHARON INSUL INDIA LTD Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
|
September 20, 2014 |
SHEBIN, A.S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 1, 2014 |
SHEEBA KURIES LTD. Vs. STATE OF KERALA
|
September 3, 2014 |
SHEEJA Vs. THE INSPECTOR GENERAL OF POLICE
|
December 9, 2014 |
SHEELA Vs. SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
|
July 11, 2014 |
SHEELA GEORGE Vs. NOORUDEEN
|
November 13, 2014 |
SHEELA S.B. Vs. STATE OF KERALA
|
June 4, 2014 |
SHEELA T R Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
|
July 15, 2014 |
SHEELAMMA Vs. P. SAHADEVAN
|
February 12, 2014 |
SHEENA SAJEEV Vs. JOINT REGIONAL TRANSPORT OFFICER
|
August 25, 2014 |
SHEJEER Vs. STATE OF KERALA
|
May 22, 2014 |
SHERIN Vs. STATE OF KERALA
|
February 20, 2014 |
SHERIN J. THANKOM Vs. THANKOM
|
June 11, 2014 |
SHIBI Vs. P. DILEEP KUMAR
|
June 23, 2014 |
SHIBI Vs. SURESH.P.
|
August 12, 2014 |
SHIBI JOJU Vs. M. SUNDARAN
|
June 10, 2014 |
SHIBU @ C.P. Vs. STATE OF KERALA
|
April 22, 2014 |
SHIBU GEORGE Vs. STATE OF KERALA
|
October 27, 2014 |
SHIBU KUNNANATTU Vs. THE STATE OF KERALA
|
July 14, 2014 |
SHIBU, S/O CHUNDANGAPARAMBIL SRIDHARAN Vs. STATE OF KERALA
|
September 24, 2014 |
SHIBU. K.N. Vs. THE REGIONAL TRANSPORT OFFICER
|
October 21, 2014 |
SHIJU Vs. STATE OF KERALA
|
April 2, 2014 |
SHINE JOSE Vs. SATHISH BINO I.P.S.
|
August 14, 2014 |
SHINI Vs. REVENUE DIVISIONAL OFFICER
|
August 29, 2014 |
SHINTO JOSEPH AND ORS Vs. STATE OF KERALA AND ORS
|
February 17, 2014 |
SHINU J.PILLAI Vs. TAHA MUSTHAFA
|
August 27, 2014 |
SHIROSH @ BIJU Vs. STATE OF KERALA
|
January 3, 2014 |
SHOBHA.K.C Vs. NELSON
|
July 22, 2014 |
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. BABY JALAJA
|
March 6, 2014 |
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. STATE OF KERALA
|
July 10, 2014 |
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. P.R. SUNIL
|
September 19, 2014 |
SHYAM MURALI C. Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION
|
June 26, 2014 |
SHYJU AND ORS Vs. STATE OF KERALA AND ORS
|
March 13, 2014 |
SHYLAJA Vs. RESHMA SATHEESAN
|
December 11, 2014 |
SHYMESH Vs. STATE OF KERALA
|
July 1, 2014 |
SHYNESH, S/O GOPI AND ORS Vs. STATE OF KERALA AND ORS
|
February 25, 2014 |
SIBICHAN Vs. STATE OF KERALA
|
September 29, 2014 |
SICILLIA HOTEL PVT. LTD. Vs. COMMERCIAL TAX OFFICER
|
October 21, 2014 |
SIDDIQUE Vs. STATE OF KERALA
|
June 23, 2014 |
SIDHAN Vs. STATE OF KERALA
|
May 22, 2014 |
SIDHARTH SWAMINATHAN Vs. SUB REGISTRAR
|
March 4, 2014 |
SIDHARTHAN Vs. STATE OF KERALA
|
July 10, 2014 |
SIDHEEK.N.M, S/O. MOHAMMED Vs. HAMEED, S/O. ENATHY
|
May 31, 2014 |
SIGMA ENTERPRISES Vs. ASSISTANT COMMISSIONER, COMMISSIONER OF CENTRAL EXCISE
|
June 9, 2014 |
SIJI E P Vs. SHAJI JOSEPH
|
November 26, 2014 |
SIJU @ THOPPIKILY Vs. STATE OF KERALA
|
May 21, 2014 |
SILESHKUMAR AND RAGESH KUMAR K.V. Vs. STATE OF KERALA
|
March 10, 2014 |
SILPA U.N Vs. P.P.BABU
|
August 8, 2014 |
SILVESTER V.J. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
October 30, 2014 |
SILVY GEORGE Vs. ANNA JOSEPH
|
April 4, 2014 |
SIMI A.C. Vs. THE SECRETARY
|
October 31, 2014 |
SIMON Vs. OFFICE ADDITIONAL DISTRICT MAGISTRATE
|
February 3, 2014 |
SIMON K.FRANCIS Vs. THRISSUR CORPORATION
|
August 22, 2014 |
SINDHU Vs. THRIVINATH
|
August 19, 2014 |
SINDHU Vs. STATE OF KERALA
|
March 21, 2014 |
SINDHU Vs. MATHAIKUTTY
|
October 30, 2014 |
SINDHU K. RAJAN Vs. M. AJITH
|
July 4, 2014 |
SINDHU PRAKASH Vs. STATE OF KERALA
|
August 6, 2014 |
SINDHU S.V. Vs. THE GENERAL MANAGER
|
October 31, 2014 |
SINU PRAKASHAN Vs. STATE OF KERALA
|
August 14, 2014 |
SISTER SYNO Vs. REJI MARKOSE
|
August 1, 2014 |
SITHARA ASSOCIATES REPRESENTED BY ITS PRESENT MANAGING PARTNER Vs. OSHON TREADS LTD
|
March 19, 2014 |
SIVADASAN Vs. ALEXANDER
|
October 1, 2014 |
SIVAKUMAR Vs. STATE OF KERALA
|
October 30, 2014 |
SIVAKUMAR Vs. STATE OF KERALA
|
May 13, 2014 |
SIVAN V.R. Vs. AUTHORISED OFFICER, FEDERAL BANK LTD. AND ORS.
|
December 4, 2014 |
SIVANANDAN V K , HELPER FOR LINEMAN Vs. ADMINISTRATOR
|
September 22, 2014 |
SIVANANDAN V.K. Vs. THE ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
|
September 22, 2014 |
SIVANANDAN, S/O CHELLAPPAN Vs. STATE OF EKRALA
|
April 1, 2014 |
SIVAPRASAD Vs. C.T. SHINTO
|
January 1, 2014 |
SIVAPRASAD A.V. Vs. DIRECTOR GENERAL OF POLICE
|
August 11, 2014 |
SIVAPRASAD THAMPURAN Vs. MARUTI HABITAT AND REALTORS INDIA PVT. LTD
|
July 22, 2014 |
SIVARAJAN Vs. STATE OF KERALA
|
July 3, 2014 |
SMITHA BABU Vs. STATE OF KERALA
|
July 15, 2014 |
SMITHA R. Vs. BIJUKUMAR S.
|
February 7, 2014 |
SMITHA.A.S. Vs. DISTRICT CO-OPERATIVE BANK
|
March 7, 2014 |
SMITHA.R. Vs. PRAMOD P.P.
|
May 23, 2014 |
SOJI VARGHESE Vs. SOBHA RAJEEV
|
October 28, 2014 |
SOMARAJAN Vs. DISTRICT COLLECTOR
|
August 4, 2014 |
SOMARAJAN NAIR C.V. Vs. STATE OF KERALA AND ORS.
|
September 25, 2014 |
SOMASEKHARAN Vs. SARASWATHI AMMA
|
June 5, 2014 |
SOMASEKHARAN NAIR IRISHIKESHAN NAIR Vs. N. BHASKARAN NAIR
|
October 10, 2014 |
SOMASUNDARAN V.C. Vs. PRINCIPAL GENERAL MANAGER, TELECOM, BHARAT SANCHAR NIGAM LIMITED
|
July 11, 2014 |
SONA BABU Vs. STATE OF KERALA
|
October 10, 2014 |
SONIA BHASKAR Vs. UNION OF INDIA AND ORS.
|
November 22, 2014 |
SONY REBEIRO Vs. COMMR. OF SERVICE TAX (APPEALS)
|
May 28, 2014 |
SOOPY A. Vs. STATE OF KERALA
|
August 22, 2014 |
SOORAJ PRAKASH Vs. STATE OF KERALA
|
May 13, 2014 |
SOORAJ.A Vs. STATE OF KERALA
|
August 12, 2014 |
SOPHY RAJAN Vs. LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (LA) AND ANOTHER
|
December 15, 2014 |
SOUDAMINI Vs. VISAMBHARAN
|
February 4, 2014 |
SOUDAMINI Vs. A.P. PADMANABHAN NAMBOODIRI
|
October 30, 2014 |
SOUDAMINI SIVADAS Vs. STATE OF KERALA
|
October 21, 2014 |
SOUDAMINI SIVADAS PROPRIETRIX Vs. STATE OF KERALA
|
October 10, 2014 |
SOUMI JOSE KOKKAD Vs. STATE OF KERALA
|
January 21, 2014 |
SOUNDARYA TEXTILES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 8, 2014 |
SOUTH INDIAN BANK LIMITED Vs. KERALA STATE HOUSING BOARD
|
March 25, 2014 |
SOUTH INDIAN BANK LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 22, 2014 |
SOUTH MALABAR GRAMIN BANK Vs. SOUTH MALABAR GRAMIN BANK DEPOSIT COLLECTORS UNION
|
November 27, 2014 |
SOUTHERN FERTILIZERS AND CHEMICALS Vs. STATE OF KERALA
|
July 2, 2014 |
SOUTHERN MOTOR FINANCE MUVATTUPUZHA Vs. BABY K.V.
|
November 10, 2014 |
SOUTHERN NAVAL COMMAND CIVILIAN EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
July 8, 2014 |
SOUTHERN REFINERIES LTD Vs. PARASSALA GRAMA PANCHAYAT
|
April 11, 2014 |
SOUTHERN UNION PHARMACEUTICALS (KERALA) PVT. LTD. Vs. STATE OF KERALA
|
November 14, 2014 |
SPARTEK CERAMICS (INDIA) LTD. Vs. STATE OF KERALA
|
June 12, 2014 |
SPARTEK CERAMICS INDIA LTD. Vs. ASSISTANT COMMISSIONER
|
June 17, 2014 |
SPICE VALLEY CONDIMENTS (P) LTD Vs. DISTRICT COLLECTOR, THIRUVANANTHAPURAM
|
September 3, 2014 |
SPICES BOARD AND ORS. Vs. NAGARAJ, A.N. AND ORS.
|
November 7, 2014 |
SREE GOKULAM CHITS AND FINANCE COMPANY PVT LTD Vs. STATE OF KERALA
|
February 26, 2014 |
SREE PARANDOTTAPPAN TEMPLE TRUST Vs. CIRCLE INSPECTOR OF POLICE
|
August 18, 2014 |
SREE VENKETESWARA SEVA SANGHAM Vs. ANTONY
|
December 17, 2014 |
SREE VINAYAKA FEEDS Vs. INTELLIGENCE OFFICER
|
November 24, 2014 |
SREEDEVI ANTHERJANAM Vs. BHAVADASAN NAMBOODIRI
|
August 19, 2014 |
SREEDHARAN PILLAI Vs. KARTHIYAYINI AMMA PADMAVATHY AMMA
|
December 3, 2014 |
SREEDHAREEYAM AYURVEDA MEDICINES PRIVATE LIMITED Vs. STATE OF KERALA
|
March 10, 2014 |
SREEJAYAN.N. Vs. KANNUR CO-OPERATIVE HOUSING SOCIETY
|
March 3, 2014 |
SREEJITH Vs. SAVITHRI AMMA
|
October 9, 2014 |
SREEJITH @ AYYAPPAN AND SANJEEV S. Vs. STATE OF KERALA
|
March 20, 2014 |
SREEJITH. S. Vs. KERALA ELECTRICITY BOARD
|
February 3, 2014 |
SREEKALA G.K. Vs. STATE OF KERALA
|
February 21, 2014 |
SREEKANTH Vs. NIL
|
February 7, 2014 |
SREEKANTH V. CHANDRAN Vs. KSRTC AND ORS.
|
June 2, 2014 |
SREEKUMAR S. Vs. UNION OF INDIA
|
October 16, 2014 |
SREEKUMARI AMMA Vs. STATE OF KERALA
|
May 26, 2014 |
SREELAL Vs. MURALI MENON
|
July 10, 2014 |
SREENATH GOPI Vs. RAJEEV P.P
|
June 11, 2014 |
SREENATH P. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
August 21, 2014 |
SREENI PARAMESWARAN Vs. P.C. THOMAS
|
July 14, 2014 |
SREENIVASAN M. Vs. UNION OF INDIA
|
March 13, 2014 |
SREERANGAN Vs. THE NEW INDIA ASSURANCE CO. LTD
|
October 8, 2014 |
SRI SATHYA SAI ORPHANAGE TRUST-KERALA Vs. STATE OF KERALA
|
October 31, 2014 |
SRUTHI P. AND ORS. Vs. GOVERNMENT OF KERALA AND ORS.
|
December 4, 2014 |
SRUTHI RAJAGOPAL.A. Vs. MAHATMA GANDHI UNIVERSITY
|
May 22, 2014 |
ST. ALPHONSA HOSPITAL AND ORS. Vs. STATE OF KERALA AND ORS.
|
December 11, 2014 |
ST. GEORGES CHURCH Vs. THE INDIAN OIL CORPORATION LIMITED
|
June 9, 2014 |
ST. JOSEPH'S MODEL HIGHER SECONDARY SCHOOL Vs. EMPLOYEES' STATE INSURANCE CORPORATION
|
July 16, 2014 |
ST.JOHN'S JACOBITE SYRIAN CHURCH Vs. P.S. MATHAI
|
April 25, 2014 |
STANLEY JONES V Vs. UNION OF INDIA
|
March 7, 2014 |
STATE BANK OF INDIA Vs. STATE OF KERALA
|
July 31, 2014 |
STATE BANK OF INDIA Vs. RAMAKRISHNAN BABU AND ORS.
|
October 28, 2014 |
STATE BANK OF TRAVANCORE Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
|
May 22, 2014 |
STATE BANK OF TRAVANCORE Vs. PAUL C M
|
September 17, 2014 |
STATE BANK OF TRAVANCORE Vs. INDUSTRIAL TRIBUNAL, ALAPPUZHA
|
May 21, 2014 |
STATE OF KERALA Vs. ROLL EXPRO ENTERPRISES
|
May 21, 2014 |
STATE OF KERALA Vs. M. GOPALAN
|
November 19, 2014 |
STATE OF KERALA Vs. KRISHANANKUTTY NAIR
|
November 12, 2014 |
STATE OF KERALA Vs. PATTARVAYAL KANAKAN
|
March 31, 2014 |
STATE OF KERALA Vs. P A MATHAI, S/O ABRAHAM
|
April 9, 2014 |
STATE OF KERALA Vs. PUNNAKUNNATH POOMKUZHI HASSAN
|
December 9, 2014 |
STATE OF KERALA Vs. RAJALAKSHMI T K , W/O PANKAJAKSHAN
|
July 21, 2014 |
STATE OF KERALA Vs. P U RAMANANDAN
|
October 7, 2014 |
STATE OF KERALA Vs. ICICI BANK LIMITED
|
August 21, 2014 |
STATE OF KERALA Vs. MANAGER ST. ROCH'S HIGH SCHOOL
|
April 11, 2014 |
STATE OF KERALA Vs. CHANDRAVATHY AMMA
|
January 17, 2014 |
STATE OF KERALA Vs. M.T. PHILIP
|
October 10, 2014 |
STATE OF KERALA Vs. ABRAHAM JOHN
|
September 23, 2014 |
STATE OF KERALA Vs. A. RAJAGOPAL
|
October 27, 2014 |
STATE OF KERALA Vs. HAMIL RAPHAEL
|
July 11, 2014 |
STATE OF KERALA Vs. O. SEEMA
|
November 13, 2014 |
STATE OF KERALA Vs. MANNUTHY MAYURA INN
|
February 4, 2014 |
STATE OF KERALA Vs. A.M. SUKUMARAN
|
June 16, 2014 |
STATE OF KERALA Vs. C.V. ISSAC
|
February 19, 2014 |
STATE OF KERALA Vs. K.J. JOSEPH
|
January 27, 2014 |
STATE OF KERALA Vs. SANTHA AND ORS.
|
November 11, 2014 |
STATE OF KERALA Vs. THE HUMAN RIGHTS COMMISSION
|
October 14, 2014 |
STATE OF KERALA Vs. HAMIL RAPHAEL
|
July 10, 2014 |
STATE OF KERALA Vs. SAHYA HARITHA SANGHAM
|
July 31, 2014 |
STATE OF KERALA Vs. MUNNAR WOODS
|
July 25, 2014 |
STATE OF KERALA Vs. SUDARSANAN
|
June 27, 2014 |
STATE OF KERALA Vs. HOTEL SAMUDRA
|
July 17, 2014 |
STATE OF KERALA Vs. V. PRIYADARSINI
|
June 17, 2014 |
STATE OF KERALA Vs. SEBASTIAN K.J.
|
June 16, 2014 |
STATE OF KERALA Vs. SUNITHA
|
March 21, 2014 |
STATE OF KERALA Vs. V.M. VIJAYANANDAN
|
May 26, 2014 |
STATE OF KERALA Vs. ODIASE AUSTIN GOUBADIA
|
November 25, 2014 |
STATE OF KERALA Vs. KERALA RARE EARTHS & MINERALS LTD.
|
November 13, 2014 |
STATE OF KERALA Vs. N.G.JOSEPH
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December 3, 2014 |
STATE OF KERALA Vs. BEEVI KANNU
|
October 29, 2014 |
STATE OF KERALA Vs. KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM BENCH
|
December 11, 2014 |
STATE OF KERALA Vs. VASANTHA MODERN RICE MILL
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December 3, 2014 |
STATE OF KERALA Vs. SAJITHA P.
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January 27, 2014 |
STATE OF KERALA Vs. K. UDAYAKUMARAN
|
February 11, 2014 |
STATE OF KERALA Vs. CIJI P. JOSE
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February 4, 2014 |
STATE OF KERALA Vs. P. SURENDRAN NAIR
|
January 28, 2014 |
STATE OF KERALA Vs. REENA SUSAN MATHEW
|
February 11, 2014 |
STATE OF KERALA Vs. T.J. SARADA
|
September 22, 2014 |
STATE OF KERALA Vs. ZAKHIR HUSSAIN MEMORIAL PVT. INDUSTRIAL TRAINING INSTITUTE
|
October 20, 2014 |
STATE OF KERALA Vs. LEO HOSPITAL
|
May 28, 2014 |
STATE OF KERALA Vs. MUSLIM EDUCATION SOCIETY
|
September 1, 2014 |
STATE OF KERALA Vs. ROSE MARY. S.
|
March 28, 2014 |
STATE OF KERALA Vs. SANTHOSH KUMAR
|
October 20, 2014 |
STATE OF KERALA Vs. G.KUTTAN PILLAI
|
August 21, 2014 |
STATE OF KERALA Vs. E. SARADA AMMA
|
August 7, 2014 |
STATE OF KERALA Vs. ABRAHAM, S/O.ULAHANNAN
|
June 18, 2014 |
STATE OF KERALA Vs. GEORGE NINAN
|
August 14, 2014 |
STATE OF KERALA Vs. M.P.SHIJU
|
February 18, 2014 |
STATE OF KERALA Vs. RAJU, CHAKKOOR PADETHATHIL
|
January 13, 2014 |
STATE OF KERALA Vs. MANAGER
|
August 8, 2014 |
STATE OF KERALA AND OTHERS Vs. HOTEL LEELAVENTURE LTD , MUMBAI AND OTHERS
|
December 8, 2014 |
STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY Vs. THOMAS KURIA
|
October 20, 2014 |
STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT Vs. SMT. SUMAN PAUL AND A.K.M. MANAGER, THE HIGH SCHOOL, KATTOOR
|
May 26, 2014 |
STATE OF REPRSENTEDKERALA Vs. CRAFT SMT.SUMAN PAUL
|
May 26, 2014 |
STATEOF KERALA Vs. MANAGER, M.T.M. HIGHER SECONDARY SCHOOL
|
June 6, 2014 |
STEBERT KUMAR Vs. STATE OF KERALA
|
December 19, 2014 |
STEEL AUTHORITY OF INDIA LIMITED Vs. SURENDRADAS
|
March 19, 2014 |
STELLA Vs. KERALA FOREST PROTECTIVE STAFF ASSOCIATION
|
January 2, 2014 |
SUB REGISTRAR, PALAKKAD AND ORS. Vs. KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD.
|
December 18, 2014 |
SUBAIR Vs. STATE OF KERALA
|
August 14, 2014 |
SUBBARALAYU Vs. IQBAL RAWOOF SAIT @ NAZEER
|
January 6, 2014 |
SUBBURAJ Vs. REGISTRAR GENERAL
|
February 7, 2014 |
SUBRAHAMNNIAN Vs. STATE OF KERALA
|
August 21, 2014 |
SUBRAMANIAN Vs. KOUSALYA
|
July 1, 2014 |
SUBRAMANIAN N R Vs. DISTRICT COLLECTOR
|
July 3, 2014 |
SUBRAMANIAN R Vs. KERALA CO-OPERATIVE MILK MARKETING FEDERATION LTD
|
April 7, 2014 |
SUDAKSHINA Vs. THE STATE OF KERALA
|
June 10, 2014 |
SUDARSAN CLAY & CERAMICS LTD. Vs. APPELLATE AUTHORITY FOR INDUSTRIAL & FINANCIAL RE-CONSTRUCTION
|
May 26, 2014 |
SUDARSANAN Vs. STATE OF KERALA
|
March 28, 2014 |
SUDARSHAN Vs. STATE OF KERALA
|
July 3, 2014 |
SUDEESH Vs. STATE OF KERALA
|
June 10, 2014 |
SUDHA K. Vs. UNION OF INDIA
|
January 29, 2014 |
SUDHAKARAN V.K. Vs. STATE OF KERALA
|
August 8, 2014 |
SUDHAKARAN, S/O VELAYUDHAN AND ORS Vs. STATE OF KERALA AND ORS
|
February 21, 2014 |
SUDHEER Vs. STATE OF KERALA
|
April 7, 2014 |
SUDHEER T.H. Vs. BABU ANTONY
|
October 31, 2014 |
SUDHEESH Vs. STATE OF KERALA
|
July 3, 2014 |
SUDHEESH DAS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 19, 2014 |
SUDHEESH KUMAR Vs. T.S. JAYAKUMAR
|
May 30, 2014 |
SUDHIRKUMAR Vs. GLORIA FILMS
|
May 23, 2014 |
SUDIN S. Vs. UNION OF INDIA AND ORS.
|
October 29, 2014 |
SUGUNAN Vs. THULASEEDHARAN
|
November 10, 2014 |
SUGUNAN Vs. KANAKAMANY
|
July 1, 2014 |
SUJA ISSAC Vs. DEPUTY LABOUR COMMISSIONER
|
September 16, 2014 |
SUJESH M.V. Vs. STATE OF KERALA
|
May 23, 2014 |
SUJITH Vs. ORIENTAL INSURANCE CO. LTD.
|
December 20, 2014 |
SUJITH Vs. STATE OF KERALA
|
July 14, 2014 |
SUJITHAMOL.S Vs. ANILKUMAR.N.G.
|
August 5, 2014 |
SUKU AND SONY Vs. STATE OF KERALA
|
March 3, 2014 |
SUKUMARAN Vs. PADMALOCHANAN
|
March 26, 2014 |
SUKUMARAN @ SUKU Vs. STATE
|
February 18, 2014 |
SUKUMARAN NAIR Vs. INDUSTRIAL TRIBUNAL
|
January 13, 2014 |
SULAIMAN Vs. UMESHKUMAR
|
October 1, 2014 |
SULAIMAN Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
April 29, 2014 |
SULFI NAZAR, PLAVILA PUTHENVEEDU Vs. RECOVERY OFFICER,DEBT RECOVERY
|
May 26, 2014 |
SULOCHANA Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 31, 2014 |
SULOCHANA Vs. AUTHORIZED OFFICER/ACCOUNTS OFFICER
|
March 21, 2014 |
SULTHAN BATHERY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. JAYAPRAKASH P.R.
|
June 12, 2014 |
SUMA DEVI Vs. SUB TREASURY OFFICER
|
May 30, 2014 |
SUMATHYKUTTY Vs. SECRETARY, REGIONAL TRANSPORTAUTHORITY
|
February 20, 2014 |
SUMESH P.P. Vs. CENTRAL UNIVERSITY OF KERALA
|
November 12, 2014 |
SUMESH S.KUMAR Vs. CENTRAL BOARD OF SECONDARY EDUCTION
|
June 27, 2014 |
SUMINA RANI A. Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 8, 2014 |
SUNDARAM FINANCE LTD. Vs. BIJU SCARIA
|
July 15, 2014 |
SUNDARAMBAL Vs. KRISHNAN
|
October 30, 2014 |
SUNDARAN, S/O BASAVAN AND ORS Vs. STATE OF KERALA AND ORS
|
February 12, 2014 |
SUNDARESHAN Vs. ICICI BANK LIMITED
|
June 3, 2014 |
SUNEER K.H. Vs. STATE OF KERALA
|
August 19, 2014 |
SUNIL Vs. STATE OF KERALA
|
December 10, 2014 |
SUNIL Vs. STATE OF KERALA
|
May 26, 2014 |
SUNIL Vs. STATE OF KERALA
|
May 16, 2014 |
SUNIL Vs. STATE OF KERALA
|
January 15, 2014 |
SUNIL Vs. STATE OF KERALA
|
August 6, 2014 |
SUNIL Vs. STATE OF KERALA
|
October 9, 2014 |
SUNIL ALPHONSE Vs. STATE OF KERALA
|
May 23, 2014 |
SUNIL DATH Vs. STATE OF KERALA
|
October 28, 2014 |
SUNIL KUMAR Vs. SUB INSPECTOR OF POLICE
|
June 2, 2014 |
SUNIL KUMAR Vs. STATE OF KERALA
|
February 20, 2014 |
SUNIL KUMAR Vs. UNION OF INDIA
|
October 16, 2014 |
SUNIL KUMAR Vs. STATE OF KERALA
|
July 2, 2014 |
SUNIL KUMAR Vs. SUB-INSPECTOR OF POLICE
|
August 7, 2014 |
SUNIL KUMAR Vs. POWER GRID CORPORATION OF INDIA LTD.
|
October 9, 2014 |
SUNIL KUMAR @ SUNI Vs. STATE OF KERALA
|
May 13, 2014 |
SUNIL KUMAR N.A Vs. COMMERCIAL TAX OFFICER
|
August 7, 2014 |
SUNIL SETHU Vs. KUNJU KUNJU KARUNAKARAN
|
September 25, 2014 |
SUNILKUMAR Vs. STATE OF KERALA
|
November 10, 2014 |
SUNITHA Vs. RANJU
|
October 16, 2014 |
SUNNY C VARGHESE Vs. THANKAMMAALEXANDER
|
March 28, 2014 |
SUNNY ITTIYAVIRA Vs. MARDEC R.K. LATEX PVT. LTD.
|
November 26, 2014 |
SUNNY JACOB JEWELLERS AND WEDDING CENTRE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 2, 2014 |
SUNNY THOMAS AND ORS Vs. STATE OF KERALA AND ORS
|
February 25, 2014 |
SUNNY ZACHARIAH Vs. STATE OF KERALA
|
August 7, 2014 |
SUNTEC BUSINESS SOLUTIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 13, 2014 |
SUNUMOL GOPALAN Vs. M. JAYAKUMAR
|
November 7, 2014 |
SUO MOTU Vs. M.P. ISMAIL
|
March 21, 2014 |
SUO MOTU Vs. STATE OF KERALA
|
March 14, 2014 |
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
|
November 20, 2014 |
SUO MOTU Vs. THOMSON
|
February 12, 2014 |
SUO MOTU PROCEEDINGS Vs. STATE OF KERALA
|
April 11, 2014 |
SUPERINTENDING ENGINEER, KOTTARAKKARA AND ORS. Vs. M.P. VARGHESE
|
October 16, 2014 |
SURENDRA MOHAN AND ORS Vs. STATE OF KERALA AND ORS
|
February 20, 2014 |
SURENDRAN, S/O ARJUNAN ASHARI AND ORS Vs. KERALA ASSISTANT EXECUTIVE ENGINEER
|
March 24, 2014 |
SURESH Vs. VILLAGE OFFICER
|
July 1, 2014 |
SURESH Vs. STATE OF KERALA
|
July 10, 2014 |
SURESH Vs. STATE OF KERALA
|
March 20, 2014 |
SURESH Vs. STATE OF KERALA
|
July 7, 2014 |
SURESH Vs. KARUPPASSANKANDY INDIRA
|
August 18, 2014 |
SURESH Vs. THE STATE OF KERALA
|
July 14, 2014 |
SURESH @ DRACULA SURESH Vs. STATE OF KERALA
|
August 21, 2014 |
SURESH BABU Vs. NITHYA
|
September 18, 2014 |
SURESH C.B. Vs. STATE OF KERALA
|
April 25, 2014 |
SURESH KUMAR Vs. STATE OF KERALA
|
August 13, 2014 |
SURESH KUMAR @ AANADAN Vs. STATE OF KERALA
|
August 12, 2014 |
SURESH KUMAR T V Vs. REPRESENTED COCHIN DEVASWOM BOARD
|
September 26, 2014 |
SURESH KUNNATH Vs. COMMISSIONER OF POLICE
|
August 22, 2014 |
SURESH P.A. Vs. KOTTAYAM MUNICIPALITY
|
July 1, 2014 |
SURESH P.N. Vs. STATE OF KERALA
|
August 7, 2014 |
SURESH, S/O RAJU, PURATHEZHATHU COLONY AND ORS Vs. STATE OF KERALA AND ORS
|
February 7, 2014 |
SURESHKUMAR. R. Vs. STATE OF KERALA
|
November 28, 2014 |
SURYA CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER (WC & LT)
|
November 10, 2014 |
SURYA T.V. HEAVENLY PLAZA, VAZHAKKALA, ERNAKULAM KOCHI Vs. THYAGARAJAN, S/O.GOPALAN, DEEPTHY, KADAIKODE P.O. KAREEPRA, KOTTARAKARA
|
July 14, 2014 |
SUSAN Vs. T.V. MATHEW
|
June 4, 2014 |
SUSAN KURUVILA Vs. STATE OF KERALA
|
August 7, 2014 |
SUSEELAN L Vs. INDIAN BANK
|
July 2, 2014 |
SUSEELAN N. Vs. STATE OF KERALA
|
August 20, 2014 |
SUSHAMMA Vs. REGIONAL TRANSPORT AUTHORITY
|
March 26, 2014 |
SUSHEELA Vs. STATE OF KERALA
|
November 27, 2014 |
SUSHEELA Vs. DEEPIKA
|
February 4, 2014 |
SUSHIL THOMAS ABRAHAM Vs. M/S. SKYLINE BUILDERS
|
March 10, 2014 |
SUVARNA Vs. RENI PHILIP
|
January 9, 2014 |
SUVEEN S. KAMATH Vs. STATE OF KERALA
|
April 11, 2014 |
SWAMINATHAN Vs. PRIYA
|
December 2, 2014 |
SYAMALAN PILLAI Vs. STATE OF KERALA
|
August 14, 2014 |
SYHARA Vs. MUHAMMED
|
October 31, 2014 |
SYLVY GEORGE Vs. A.F. JOHN
|
June 25, 2014 |
SYRIACH KURIAN Vs. UNION OF INDIA
|
January 6, 2014 |
T ARAJASREE Vs. STATE OF KERALA AND ORS
|
September 30, 2014 |
T BALAN, S/O THATHRON KORAN AND ORS Vs. EXCISE INSPECTOR, HOSDURG EXCISE AND ORS
|
February 7, 2014 |
T K DARWIN Vs. STATE OF KERALA
|
September 18, 2014 |
T M ABDUL MAJEED, S/O T K MUHAMMED Vs. NABEESA, W/O SIDDIQUE
|
May 21, 2014 |
T N BALAGOPALAN THAMPAN S/O SARADHA THAMPATTY Vs. STATE OF KERALA
|
July 17, 2014 |
T R KRISHNAN Vs. T V RAMASWAMI
|
August 18, 2014 |
T R SOMASUDARAN Vs. NEW INDIA ASSURANCE COMPANY LTD
|
April 4, 2014 |
T S FAIZAL RAHMAN Vs. STATE OF KERALA
|
December 12, 2014 |
T SIVAPRAKASH Vs. VATTAKANDY ARAVINDAN
|
July 18, 2014 |
T VENU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 7, 2014 |
T. ABDUL HAMEED Vs. STATE OF KERALA
|
October 16, 2014 |
T. ANITHAKUMARY Vs. UNIVERSITY OF KERALA
|
August 27, 2014 |
T. BABU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 6, 2014 |
T. BABU RAJAN Vs. STATE OF KERALA
|
July 11, 2014 |
T. BABURAJ Vs. K. FAIZAL
|
March 28, 2014 |
T. BIJU Vs. STATE OF KERALA
|
June 5, 2014 |
T. CHELLAPPAN Vs. UNION OF INDIA
|
April 7, 2014 |
T. MUHAMMED ASHRAF Vs. SUB-DIVISIONAL MAGISTRATE
|
March 20, 2014 |
T. PADMANABHAN Vs. F.A.C.T. LTD.
|
September 13, 2014 |
T. RAJESH Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
March 4, 2014 |
T. SATHYAN Vs. STATE OF KERALA
|
November 7, 2014 |
T.A. ILLYAS Vs. STATE OF KERALA
|
October 1, 2014 |
T.C. MANMADHAN Vs. THE STATE OF KERALA
|
January 17, 2014 |
T.CHANDRAMATHI Vs. STATE OF KERALA
|
May 21, 2014 |
T.G. GEETHA Vs. MANAGER, STATE BANK OF TRAVANCORE
|
August 19, 2014 |
T.G.NANDAKUMAR Vs. STATE OF KERALA
|
January 2, 2014 |
T.K. JAYA CHANDRAN Vs. P. DAMODHARAN
|
August 12, 2014 |
T.K. SUBASH KUMAR Vs. ABEEBA
|
August 7, 2014 |
T.K. SUNDARESAN Vs. STATE OF KERALA
|
July 3, 2014 |
T.K. SURENDRAN Vs. P. NAJIMA BINDU
|
July 23, 2014 |
T.K.DEEPA Vs. VIYYATHUL ISLAM DARS MADRASSA AND MUSLIM JAMA-ATH MOSQUE COMMITTEE
|
April 3, 2014 |
T.M. MATHEW Vs. MEENANGADI GRAMA PANCHAYATH
|
February 14, 2014 |
T.M. SABU Vs. P.V. SADANANDAN
|
June 27, 2014 |
T.M. SABU Vs. K. VINOD
|
June 27, 2014 |
T.M.AZAD Vs. KERALA WATER AUTHORITY
|
August 19, 2014 |
T.M.S.SREENIVASA REDDIAR Vs. SREEVINAYAKA RICE INDUSTRIES
|
July 18, 2014 |
T.M.USHA Vs. INTELLIGENCE OFFICER
|
May 6, 2014 |
T.P. BALAGOPAL Vs. THE SECRETARY
|
November 20, 2014 |
T.R. GOPALAKRISHNAN NAIR Vs. THE DEPUTY DIRECTOR (ACCOUNTS)
|
November 19, 2014 |
T.R. VINAYAKUMAR Vs. CATHOLIC SYRIAN BANK LTD.
|
August 1, 2014 |
T.S. JOSEPH Vs. AIJU GEORGE MATHEW
|
October 24, 2014 |
T.S. MOHAMMED HARID Vs. DISTRICT COLLECTOR, WYNAD
|
March 7, 2014 |
T.S. SHIMSA Vs. PERINJANAM SERVICE CO-OPERATIVE BANK
|
July 22, 2014 |
T.S. SURESH BABU Vs. P.M. MANZOOR
|
November 13, 2014 |
T.S.SARIKA Vs. DEPUTY TAHSILDAR
|
August 8, 2014 |
T.SINDHU BHUVANENDRAN Vs. UNION OF INDIA
|
February 3, 2014 |
T.T. ALEXANDER Vs. THE STATE OF KERALA
|
November 25, 2014 |
T.T. IBRAHIM Vs. STATE OF KERALA
|
May 16, 2014 |
T.T. JOY Vs. THE TAHSILDAR
|
December 2, 2014 |
T.V. BINDU Vs. UNIVERSITY OF KERALA
|
November 10, 2014 |
T.V. HAMZAKOYA Vs. STATE OF KERALA
|
June 13, 2014 |
T.V. NARAYANAN NAMBIAR Vs. T.V. KUNKAMMA AMMA
|
October 31, 2014 |
T.V. VIPIN Vs. STATE OF KERALA
|
August 7, 2014 |
T.V.ANNIE Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
February 11, 2014 |
T.V.SIDHARTHAN Vs. STATE CO-OPERATIVE CHIEF ELECTION COMMISSIONER
|
August 6, 2014 |
TAHSILDAR Vs. SOMAN PETER
|
September 18, 2014 |
TATA TELESERVICES LTD Vs. TNGICUBE TECHNOLOGY RESOURCES INDIA LTD
|
February 7, 2014 |
TEA BOARD Vs. TEA TEC EXPORTS
|
May 27, 2014 |
TEACHERS ASSOCIATION OF MEDICAL MICROBIOLOGY AND BIOCHEMISTRY Vs. STATE OF KERALA
|
August 29, 2014 |
TEENA @ MANJU, D/O K O GEORGE Vs. SIJO KURIAN, S/O KURIAKOSE
|
April 8, 2014 |
TELLICHERRY MINORITY WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 7, 2014 |
THAJUDEEN Vs. STATE OF KERALA
|
June 26, 2014 |
THAJUMUDDEEN Vs. STATE OF KERALA
|
May 23, 2014 |
THAMIL SELVAN Vs. STATE OF KERALA
|
June 16, 2014 |
THAMPAN OOMMEN Vs. PONNAMMA
|
December 3, 2014 |
THANGALAKATH MEEKKARAVEETTIL VAHIDA Vs. MUNDOLI NABEESU
|
July 2, 2014 |
THANKAM Vs. C.P. IYYAKKU TRUST
|
June 4, 2014 |
THANKAMMA OOMMEN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 15, 2014 |
THANKAMMA SUKUMARAN Vs. GOPALAN
|
November 14, 2014 |
THANSEER.K. Vs. STATE OF KERALA
|
August 25, 2014 |
THARA JAYAKUMAR Vs. STATE OF KERALA
|
August 26, 2014 |
THARAYIL SAIDALAVI Vs. FOOD INSPECTOR
|
December 1, 2014 |
THAYYIL MUHAMMED Vs. KOORIMANNIL PATTIYIL SHOWKATH ALI
|
October 13, 2014 |
THE CHERTHALA MUNICIPALITY Vs. USHA P. PANICKER
|
December 12, 2014 |
THE CHIEF ELECTRICAL INSPECTOR Vs. ASCEND TELECOM INFRASTRUCTURE PVT. LTD.
|
July 7, 2014 |
THE COMMISSIONER FOR EXAMINATIONS Vs. K. KARUNAKARAN
|
October 20, 2014 |
THE COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SETTLEMENT COMMISSION (IT & WT)
|
November 10, 2014 |
THE DEPUTY DIRECTOR, ESI CORPORATION Vs. HI-BUILD COATINGS PVT. LTD.
|
June 2, 2014 |
THE DIRECTOR GENERAL, PANCHADEEP BHAVAN EMPLOYEES STATE INSURANCE CORPORATION Vs. JEMIN ELIZABETH MATHEW
|
October 15, 2014 |
THE GENERAL MANAGER Vs. NITHYA MARTIN CHRISTIANE
|
October 13, 2014 |
THE KALLADIKKODE SERVICE CO-OPERATIVE BANK LTD. Vs. UNION OF INDIA AND ORS.
|
December 15, 2014 |
THE KANNUR DISTRICT CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 3, 2014 |
THE KERALA KHADI AND VILLAGE INDUSTRIES BOARD Vs. C. SUBRAMANIA PILLAI
|
October 31, 2014 |
THE KERALA STATE ELECTRICITY BOARD Vs. C. BHARGAVAN
|
June 16, 2014 |
THE KERALA STATE WAREHOUSING CORPORATION Vs. K.P. JAYARAJAN
|
March 14, 2014 |
THE MANAGER, A.U.P. SCHOOL Vs. THE STATE OF KERALA
|
October 9, 2014 |
THE MANAGER, ANDHRA BANK Vs. S. RESHMA SYAM
|
November 18, 2014 |
THE MANAGING DIRECTOR Vs. INDUSTRIAL TRIBUNAL
|
October 16, 2014 |
THE NATIONAL INSURANCE CO. LTD. Vs. ALBERT
|
November 18, 2014 |
THE NATIONAL INSURANCE CO. LTD. Vs. N. DIVAKARAN AND KAMALAM. A.
|
February 3, 2014 |
THE NATIONAL INSURANCE CO. LTD. REPRESENTED BY ITS DEPUTY MANAGER REGIONAL OFFICE Vs. PADMANABHAN KARINTHA AND THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION
|
March 20, 2014 |
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. LETTISH REMY
|
October 31, 2014 |
THE NEW INDIAASSURANCE COMPANY LIMITED Vs. P.C. BALAN
|
June 13, 2014 |
THE ORIENTAL INSURANCE CO. LTD Vs. OMANA
|
July 15, 2014 |
THE ORIENTAL INSURANCE CO. LTD. Vs. N.P. IBRAHIM
|
December 17, 2014 |
THE ORIENTAL INSURANCE COMPANY LTD. Vs. BIJU A.P.
|
June 12, 2014 |
THE PALLICHAL FARMERS SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
|
December 15, 2014 |
THE PALLIPPURAM RURAL HOUSING CO-OPERATIVE SOCIETY LTD. Vs. K.K. SUGUNAN, THE KERALA CO-OPERATIVE TRIBUNAL AND T.R. RAJAMMA
|
March 21, 2014 |
THE PRESIDENT, KUMBLA MERCHANTS WELFARE CO-OPERATIVE SOCIETY Vs. P. SHAILAJA
|
January 20, 2014 |
THE PRINCIPAL Vs. SIMI A.C.
|
November 17, 2014 |
THE PROJECT MANAGER Vs. K.O. POULOSE
|
October 20, 2014 |
THE REGIONAL DIRECTOR Vs. DIVYA EXPORTS ENTERPRISES
|
March 7, 2014 |
THE REGISTRAR Vs. K.G. VISWANATHAN
|
October 29, 2014 |
THE ROMAN CATHOLIC DIOCESE OF CALICUT BISHOPS HOUSE MALAPARAMBA Vs. VIKESH KOLIYOT
|
December 2, 2014 |
THE SECRETARY Vs. SEEMA I.
|
October 17, 2014 |
THE SECRETARY THE ALWAYE STATE TRANSPORT STAFF CO-OPERATIVE SOCIETY LTD. Vs. MADANI
|
February 7, 2014 |
THE SECRETARY, ALL KERALA MEDICAL EMPLOYEES ASSOCIATION CITY COMMITTEE Vs. THE MANAGER V.P. MEDICALS
|
September 19, 2014 |
THE SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. NEELI
|
December 15, 2014 |
THE SECRETARY, KERALA STATE ELECTRICITY BOARD Vs. SASIDHARAN
|
March 31, 2014 |
THE STAFF SELECTION COMMISSION Vs. BIJU BABU
|
October 30, 2014 |
THE STATE OF KERALA Vs. INFRA ELEVATORS INDIA (P) LTD.
|
October 10, 2014 |
THE SUPERINTENDENT OF POST OFFICES Vs. H. JUSTINE STEPHEN
|
January 27, 2014 |
THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT Vs. DORA INFRASTRUCTURES & PROPERTIES (P) LTD.
|
October 23, 2014 |
THE UNIVERSITY OF CALICUT Vs. SINI STANLEY C.
|
October 28, 2014 |
THENHIPALAM SERVICE CO-OPERATIVE BANK LTD Vs. JAYAPRAKASH P.K.
|
June 9, 2014 |
THERESA JOSE Vs. SUB INSPECTOR OF POLICE
|
December 17, 2014 |
THILAKRAJ Vs. SEBASTIAN
|
September 29, 2014 |
THIRUVALLA EAST CO-OPERATIVE BANK LTD AND ORS Vs. E A ABRAHAM,S/O E C ABRAHAM AND ORS
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February 10, 2014 |
THOMAS Vs. KURIAKOSE
|
December 11, 2014 |
THOMAS Vs. VIJYAKUMARI
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March 27, 2014 |
THOMAS Vs. STATE OF KERALA
|
November 12, 2014 |
THOMAS ALVA EDISON Vs. STATE OF KERALA
|
August 26, 2014 |
THOMAS JOHN MUTHOOT Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 5, 2014 |
THOMAS JOHN MUTHOOT Vs. ASSISTANT LABOUR OFFICER
|
June 16, 2014 |
THOMAS M. VARGHESE Vs. SONIA SUSAN THOMAS
|
July 22, 2014 |
THOMAS MATHEW @ THAMPIKUNJU Vs. VACHI YESUDASAN
|
February 11, 2014 |
THOMAS P.K. Vs. SAHITHYA PRAVARTHAKA CO OPERATIVE SOCIETY
|
June 17, 2014 |
THOMAS THOMAS Vs. KERALA STATE ELECTRICITY BOARD
|
March 11, 2014 |
THOMAS VARGHESE Vs. DISTRICT COLLECTOR
|
August 5, 2014 |
THOMAS, S/O.JOSEPH Vs. ABHILASH C.S
|
August 20, 2014 |
THOMAS, S/O.KALLELI DEVASSY Vs. KARTHU
|
August 20, 2014 |
THOMAS, S/O.SEBASTIAN Vs. STATE OF KERALA
|
August 22, 2014 |
THOMAS, V.C. AND OTHERS Vs. STATE OF KERALA AND ANOTHER
|
February 8, 2014 |
THOMASKUTTY STEPHEN Vs. PHILIP THOMAS
|
December 26, 2014 |
THOMSON Vs. STATE
|
February 12, 2014 |
THOMSON C. VARGHESE Vs. STATE OF KERALA
|
October 8, 2014 |
THRESIA M.L. Vs. PREETHY M.P.
|
November 13, 2014 |
THRESSIA Vs. GEORGE
|
October 10, 2014 |
THRESSIAMA Vs. JOSEPH
|
October 1, 2014 |
THRISSUR MARBLES AND GRANITE PVT. LTD. Vs. THE STATE OF KERALA
|
October 9, 2014 |
TIMBER MERCHANT ASSOCIATION Vs. SUPERINTENDENT OF POLICE
|
December 2, 2014 |
TIME ADS & PUBLICITY Vs. COMMISSIONER OF INCOME TAX (CENTRAL)
|
July 3, 2014 |
TIPPU MOHAMMED Vs. STATE OF KERALA
|
November 25, 2014 |
TISSAN J THACHANKARY Vs. STATE OF KERALA
|
February 26, 2014 |
TOMY MATHEW Vs. STATE OF KERALA
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February 21, 2014 |
TONY RAJ Vs. STATE OF KERALA
|
August 18, 2014 |
TRAVANCORE CEMENTS EMPLOYEES CO-OPERATIVE BANK LTD Vs. E.V. RAMACHANDRAN NAIR
|
February 28, 2014 |
TRAVANCORE CEMENTS EMPLOYEES CO-OPERATIVE BANK LTD. Vs. COMMISSIONER OF INCOME TAX
|
August 7, 2014 |
TRAVANCORE EDUCATION SOCIETY Vs. THE COMMISSIONER OF INCOME TAX (CENTRAL)
|
October 27, 2014 |
TRAVANCORE RUBBERS LTD. Vs. THE COMMERCIAL TAX OFFICER
|
October 20, 2014 |
TRAVANCORE TITANIUM PRODUCTS LTD. Vs. INDCHEM INC.
|
November 11, 2014 |
TRESA XAVIER Vs. MARY SIMON
|
September 1, 2014 |
TRICHUR AUTO SPARES Vs. STATE OF KERALA
|
June 10, 2014 |
TRIVANDRUM DISTRICT CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
|
July 2, 2014 |
TRIVANDRUM DISTRICT HANDLOOM CO-OP. SOCIETIES ASSOCIATION Vs. PUBLIC INFORMATION OFFICER
|
October 29, 2014 |
TULASIDAS. V. Vs. STATE OF KERALA
|
August 21, 2014 |
U.G. REMESAN Vs. STATE OF KERALA
|
December 4, 2014 |
U.K. MOHAN RAJ Vs. BABY KAKKATTIL GHEE VARGHESE
|
August 12, 2014 |
UDAY VALSAN Vs. CITY POLICE COMMISSIONER, ERNAKULAM
|
June 2, 2014 |
UDAYAKUMAR P.K. Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED
|
October 20, 2014 |
ULTRA TECH CEMENT LIMITED Vs. THE UNION OF INDIA
|
September 3, 2014 |
UMA J.N. Vs. BANK OF BARODA
|
June 4, 2014 |
UMAIBAN Vs. DIRECTOR OF PANCHAYATHS
|
November 19, 2014 |
UMAIBAN U.P. AND ORS. Vs. DIRECTOR OF PANCHAYATHS AND ORS.
|
November 18, 2014 |
UMMAR Vs. JOINT REGIONAL TRANSPORT OFFICER
|
October 10, 2014 |
UMMATHUR ZAINABA Vs. MALAPPURAM MUNICIPALITY
|
June 2, 2014 |
UMMER Vs. ABDUL AZEEZ
|
June 11, 2014 |
UMMER FAROOKH Vs. STATION HOUSE OFFICER
|
January 16, 2014 |
UMMER KOYA SAQUAFI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
May 27, 2014 |
UMMER, S/O KUNHALAN Vs. JANARDHANA MENON
|
November 22, 2014 |
UNAIS .C.M Vs. SUB INSPECTOR OF POLICE, VIDYANAGAR
|
May 20, 2014 |
UNION OF INDIA Vs. MALIAKKAL INDUSTRIAL ENTERPRISES
|
June 3, 2014 |
UNION OF INDIA Vs. ROOPESH
|
December 10, 2014 |
UNION OF INDIA Vs. E. GIRIJA
|
February 3, 2014 |
UNION OF INDIA Vs. K. MANOJ KUMAR
|
February 6, 2014 |
UNION OF INDIA Vs. P.O. MADHUSOODHANAN
|
July 17, 2014 |
UNION OF INDIA Vs. M. O . INASU / K.RAMACHANDRAN UNNITHAN
|
January 7, 2014 |
UNION OF INDIA Vs. M. HUSSAIN
|
February 21, 2014 |
UNION OF INDIA Vs. C.S. SUDHIR KUMAR
|
January 28, 2014 |
UNION OF INDIA Vs. KERALA BAR HOTELS ASSOCIATION
|
October 21, 2014 |
UNION OF INDIA Vs. VIGNESWARAN SETHURAMAN
|
October 13, 2014 |
UNION OF INDIA Vs. M.H.R. KHASMI
|
February 7, 2014 |
UNION OF INDIA Vs. A. RAMANKUTTY
|
January 28, 2014 |
UNION OF INDIA Vs. N. GOPALAKRISHNAN NAIR
|
February 18, 2014 |
UNION OF INDIA Vs. CHITRA BABU
|
January 27, 2014 |
UNION OF INDIA Vs. PRAMOD P.P.
|
August 6, 2014 |
UNION OF INDIA Vs. A.S.PEETHAMBARAN
|
August 12, 2014 |
UNION OF INDIA Vs. S. PREETHY
|
February 5, 2014 |
UNION OF INDIA Vs. C.G. SARALA
|
March 31, 2014 |
UNITED INDIA INSURANCE CO LTD Vs. SURENDRAN P R
|
December 12, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. JAYAPRAKASH
|
November 18, 2014 |
UNITED INDIA INSURANCE CO. LTD. Vs. ASYA ALI
|
May 30, 2014 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. P.R. SURENDRAN
|
November 12, 2014 |
UNIVERSITY OF KERALA Vs. PARVATHY KRISHNA
|
March 27, 2014 |
UNIVERSITY OF KERALA Vs. ALL SAINTS COLLEGE
|
February 13, 2014 |
UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR Vs. K.K. VENU
|
June 18, 2014 |
UNNI CHANDI Vs. KERALA FINANCIAL CORPORATION
|
August 5, 2014 |
UNNI.S. Vs. THUDAYANNOOR SERVICE CO-OPERATIVE BANK LTD.
|
April 29, 2014 |
UNNIKRISHNAN Vs. SUBHA
|
December 11, 2014 |
UNNIKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
April 9, 2014 |
UNNIKRISHNAN NAIR Vs. MANICKANAMPARAMBIL CITTY FUND
|
May 26, 2014 |
UNNIKRISHNAN S/O VASU AND ORS Vs. STATE OF KERALA AND ORS
|
February 18, 2014 |
UNNIKRISHNAN THASHNATH PRESIDENT Vs. CDB, REPRESENTED BY ITS SECRETARY
|
October 7, 2014 |
URMESE J VALOORAN Vs. PADMA
|
October 23, 2014 |
USHA .P Vs. UNIVERSITY OF CALICUT
|
May 2, 2014 |
USHA BRECO LIMITED Vs. COMMISSIONER OF LAND REVENUE
|
August 13, 2014 |
USHA JOHNSON Vs. COMMISSIONER OF INCOME TAX
|
February 5, 2014 |
USHA VENUGOPAL Vs. MARIYAKUTTY JOSEPH
|
November 11, 2014 |
V A ROCKY Vs. PAVUNNI
|
December 4, 2014 |
V C RAJAN NAMBIAR Vs. KOORARA VASU , S/O BAPPU
|
July 7, 2014 |
V G MANOJ AND ORS Vs. STEPHEN JOHN AND ORS
|
February 5, 2014 |
V KRISHNAN Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
April 9, 2014 |
V P RAJAPPAN,S/O VENGAPPARA VEETTIL AND ORS Vs. LAKSHMANAN,S/O NARAYANAN CHETTIYAR AND ORS
|
February 5, 2014 |
V P SASINDRAN Vs. STATE OF KERALA
|
March 25, 2014 |
V PRADEEP AND ORS Vs. ASST COMMISSIONER (ASSMNT), AND ORS
|
February 4, 2014 |
V RAMESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 12, 2014 |
V SANAL KUMAR PRANAVAM Vs. MANAGER
|
September 3, 2014 |
V SASIDHARAN NAIR Vs. STATE OF KERALA
|
August 13, 2014 |
V V NARAYANAN Vs. DEPUTY WELFARE COMMISSIONER
|
September 25, 2014 |
V. ARUN Vs. JOBY K. JOHN
|
October 28, 2014 |
V. BAVA Vs. STATE OF KERALA
|
August 14, 2014 |
V. GOPALAN Vs. COMMISSIONER
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January 28, 2014 |
V. KAVITHA Vs. N. JAYAPRAKASH
|
August 26, 2014 |
V. KUMARAN Vs. COCHIN SHIPYARD, REPRESENTED BY THE MANAGING DIRECTOR AND CHAIRMAN AND MANAGING DIRECTOR, COCHIN
|
May 27, 2014 |
V. RADHAKRISHNAN Vs. P. THANKARAJ
|
October 27, 2014 |
V. REMESAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
|
November 14, 2014 |
V. SAI MURALI Vs. AKATHETHARA GRAMA PANCHAYAT
|
August 19, 2014 |
V. SANTHOSH Vs. ASSISTANT REGISTRAR AND ORS.
|
July 15, 2014 |
V. SARASWATHY BHAI Vs. STATE OF KERALA
|
October 14, 2014 |
V. SIVASANKARAN NAIR Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
November 21, 2014 |
V. SUDHA Vs. ANANDAKUMAR K.N.
|
June 27, 2014 |
V. SUMESH Vs. SOUMYA C.
|
February 17, 2014 |
V.A. RADHAKRISHNAN Vs. THE MANAGER
|
November 21, 2014 |
V.A. SAKEENA HIGH SCHOOL ASSISTANT (MALAYALAM) Vs. STATE OF
KERALA, REPRESENTED BY SECRETARY TO GOV
|
June 26, 2014 |
V.A. SHAJI Vs. LIFE INSURANCE CORPORATION OF INDIA
|
November 10, 2014 |
V.C. THOMAS Vs. STATE OF KERALA
|
February 18, 2014 |
V.G. PADMANABHAN Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
February 20, 2014 |
V.H. YAHIYA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
March 31, 2014 |
V.K. ASHRAF Vs. SHREYAS
|
July 4, 2014 |
V.K. BABY Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 2, 2014 |
V.K. JOHNY Vs. STATE OF KERALA
|
June 16, 2014 |
V.M. ABDUL HAMEED Vs. RAMANI
|
August 21, 2014 |
V.M. ABOOBACKER SIDDIQUE Vs. STATE OF KERALA
|
June 30, 2014 |
V.M. BAPPUTTY Vs. V.U. CHACKO
|
February 3, 2014 |
V.M. MAHESH Vs. SATE OF KERALA
|
November 4, 2014 |
V.N. RAMAKRISHNA PILLAI Vs. TRAVANCORE DEVASWOM BOARD
|
August 20, 2014 |
V.N.RADHAKRISHNAN Vs. STATE OF KERALA
|
May 16, 2014 |
V.P. ABDUL BASHEER Vs. VYDUTHI STATE ELECTRICITY BOARD
|
November 11, 2014 |
V.P. CHEKKU Vs. COMMERCIAL TAX OFFICER-I AND ORS.
|
October 27, 2014 |
V.P. DAVIS Vs. STATE OF KERALA
|
October 10, 2014 |
V.P. PAUL Vs. STATE OF KERALA
|
October 16, 2014 |
V.P. SASINDRAN Vs. STATE OF KERALA
|
September 16, 2014 |
V.P.GOPALAKRISHNAN NAIR Vs. THARA PRADEEP
|
August 4, 2014 |
V.P.INDIRA DEVI Vs. HIGH COURT OF KERALA
|
May 13, 2014 |
V.R. SAJEEVAN Vs. STATE OF KERALA
|
November 14, 2014 |
V.RAVEENDRAN Vs. SECRETARY, LABOUR DEPARTMENT
|
August 19, 2014 |
V.S. SUNILKUMAR Vs. STATE OF KERALA
|
December 3, 2014 |
V.S. THUSHARA BINDHU Vs. STATE OF KERALA
|
October 28, 2014 |
V.S.HARIKRISHNAN Vs. V.S.SREELEKHA
|
July 8, 2014 |
V.SOMASEKHARAN Vs. PRESIDING OFFICER
|
March 3, 2014 |
V.T.MATHEWS Vs. UNION OF INDIA
|
August 6, 2014 |
V.V. GOPINATHAN ACHARI Vs. MADUSOODANAN
|
January 10, 2014 |
V.V. JAYASREE Vs. STATE OF KERALA
|
August 4, 2014 |
VADAKKEVEETTIL AHAMMED RASHEED AND ORS. Vs. DISTRICT COLLECTOR AND ORS.
|
May 21, 2014 |
VADAVANNUR RURAL CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. THE KERALA CO-OPERATIVE TRIBUNAL
|
October 24, 2014 |
VAGEESWARI AMMA Vs. STATE OF KERALA
|
July 1, 2014 |
VALAPPIL HAMZA Vs. COMMISSIONER OF CUSTOMS
|
April 1, 2014 |
VALSALA Vs. SAROJINI PRABHU
|
May 22, 2014 |
VALSALA KUMARI Vs. STATE OF KERALA
|
June 9, 2014 |
VALSALA M.D. Vs. DIRECTOR, KERALA STATE LITERACY MISSION AUTHORITY
|
February 3, 2014 |
VALSALAKUMARI DEVI Vs. STATE OF KERALA
|
July 30, 2014 |
VALSAMMA P. Vs. STATE OF KERALA
|
October 15, 2014 |
VALSAN K.T. Vs. REVENUE DIVISIONAL OFFICER
|
August 1, 2014 |
VANARAJ Vs. SANTHANPARA GRAMA PANCHAYATH
|
January 8, 2014 |
VANARAJ Vs. SANTHANPARA GRAMA PANCHAYATH
|
May 22, 2014 |
VARAM U P SCHOOL AND ELAYAVOOR CENTRAL L P SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
June 12, 2014 |
VARGHESE Vs. JOSE MATHEW @ ROY
|
June 17, 2014 |
VARGHESE Vs. PATHROSE
|
June 20, 2014 |
VARGHESE @ LESLY VARGHESE Vs. K.X.FRANCIS
|
May 22, 2014 |
VARGHESE K.J. Vs. SHYAM KUMAR AND ORS.
|
October 7, 2014 |
VARGHESE MATHEW Vs. T.R. RAJESH
|
January 22, 2014 |
VARGHESE THOMAS Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS), SERVICE TAX CUSTOMS AND CENTRAL EXCISE
|
November 20, 2014 |
VARGHESE ULAHANNAN Vs. STATE OF KERALA
|
January 21, 2014 |
VARKEY Vs. STATE OF KERALA
|
October 30, 2014 |
VARKEY OUSEPH Vs. GEORGE
|
June 27, 2014 |
VARKEY, Vs. TALUK LAND BOARD AND ORS.
|
February 20, 2014 |
VASANTHI DEVI AND ORS Vs. STATE OF KERALA AND ORS
|
February 19, 2014 |
VASU Vs. STATE OF KERALA
|
September 22, 2014 |
VASUDEVAN Vs. STATE OF KERALA
|
July 4, 2014 |
VASUDEVAN BHATTATHIRIPPAD Vs. MALLAPALLY THIRUMALIDA MAHADEVA TEMPLE
|
June 24, 2014 |
VASUDEVAN NAMBOODIRI Vs. A.M. PARAMESWARAN NAMBOODIRIPPAD
|
July 17, 2014 |
VATTAKANDIYIL SARA Vs. MEETHALE PUTHOOR MOIDU
|
July 1, 2014 |
VAVA Vs. KERALA STATE ELECTRICITY BOARD
|
March 31, 2014 |
VAYALILEPURAYIL KUNHIRAMAN, S/O KUNHAMBU, CHERUTHAZHAM AMSOM, EZHOME, Vs. STATE OF KERALA
|
April 1, 2014 |
VEDANAYAKOM G Vs. GOVERNMENT OF KERALA
|
May 23, 2014 |
VEERAN Vs. SUB INSPECTOR OF POLICE
|
August 21, 2014 |
VELAPPAN NAIR Vs. DISTRICT COLLECTOR
|
May 31, 2014 |
VELAYUDHAN Vs. STATE OF KERALA
|
August 21, 2014 |
VELAYUDHAN AGED 59 YRS.,S/O.MUNDAN, PARAPOIKA VEEDU, ALIYAD Vs. LALITHA, AGED 48 YRS D/O.GOPALAN, MULLENCHALIL VEEDU, MALACHIRA
|
June 11, 2014 |
VELAYUDHAN, S/O CHERIYATHAN AND ORS Vs. STATE OF KERALA AND ORS
|
March 12, 2014 |
VELIMALAI RUBBER CO. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.
|
July 21, 2014 |
VELLOOR SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
|
December 3, 2014 |
VELU VASUDEVAN Vs. SECRETARY TO GOVERNMENT OF INDIA
|
January 31, 2014 |
VENJARAMOOD SERVICE CO-OPERATIVE BANK LTD. Vs. H. SWARNALATHA
|
October 14, 2014 |
VENKATESHWARA HATCHERIES PRIVATE LIMITED. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 20, 2014 |
VENKIDESWARA PRABHU Vs. JANARDHANA MALLAN
|
July 15, 2014 |
VENUGOPAL Vs. UNION OF INDIA
|
February 18, 2014 |
VENUGOPAL C.N. Vs. JINOY THOMAS
|
December 12, 2014 |
VENUGOPALAN Vs. PUSHPAVALLY
|
March 31, 2014 |
VENUKUMAR M.S. Vs. STATE OF KERALA
|
December 4, 2014 |
VIDHYADHARAN Vs. DISTRICT COLLECTOR, ERNAKULAM
|
June 13, 2014 |
VIDYADHARAN Vs. STATE OF KERALA
|
June 3, 2014 |
VIDYADHIRAJA VIDYA SAMAJAM Vs. STATE OF KERALA
|
September 17, 2014 |
VIGNESWARAN SETHURAMAN Vs. UNION OF INDIA
|
March 12, 2014 |
VIJAYA BANK Vs. ELSY JOSE
|
May 27, 2014 |
VIJAYAKUMAR Vs. SUB INSPECTOR OF POLICE
|
August 21, 2014 |
VIJAYAKUMAR Vs. STATE OF KERALA
|
September 17, 2014 |
VIJAYAKUMAR AND ORS Vs. PEER MUHAMMAD AND ORS
|
March 20, 2014 |
VIJAYAKUMAR KAMMATH Vs. JAYAKUMAR KAMMATH
|
January 20, 2014 |
VIJAYAKUMARI. R. Vs. STATE OF KERALA
|
August 8, 2014 |
VIJAYAMMA Vs. STATE OF KERALA
|
March 3, 2014 |
VIJAYAMMA Vs. STATE OF KERALA
|
September 29, 2014 |
VIJAYAN Vs. STATE OF KERALA
|
August 7, 2014 |
VIJAYAN, NEPPIKAL VEEDU AND ORS Vs. STATE OF KERALA AND ORS
|
February 21, 2014 |
VIJAYAN, SNEHALAYAM VEEDU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
March 10, 2014 |
VIJEESH Vs. STATE OF KERALA
|
April 11, 2014 |
VIJEESH Vs. STATE OF KERALA
|
July 30, 2014 |
VIJEESH VIJAYAN Vs. AJITHA
|
October 21, 2014 |
VIJYAKUMARAN NAIRV Vs. ROHITH PANICKER, S/O K S PANICKER
|
August 25, 2014 |
VILANJOOR DEVASWOM Vs. ADDITIONAL DISTRICT MAGISTRATE COLLECTORATE
|
June 23, 2014 |
VIMALA MARY JOSE Vs. SHAJI JACOB
|
August 14, 2014 |
VINCENT RODRIGEX Vs. STATE OF KERALA
|
July 14, 2014 |
VINEETH Vs. STATE OF KERALA
|
August 26, 2014 |
VINEETH N.R. Vs. STAFF SELECTION COMMISSION
|
June 5, 2014 |
VINOD Vs. STATE OF KERALA
|
August 13, 2014 |
VINOD CHERIAN Vs. STATE OF KERALA
|
July 1, 2014 |
VINOD K. Vs. KERALA STATE CO-OPERATIVE HOSPITAL COMPLEX AND CENTRE FOR ADVANCED MEDICAL SERVICES LTD.
|
November 13, 2014 |
VINOD KUMAR Vs. A. SASI
|
October 23, 2014 |
VINODAN Vs. STATE OF KERALA
|
August 8, 2014 |
VINODKUMAR V.R. Vs. STATE OF KERALA
|
August 27, 2014 |
VIPIN, THEKKEVELIYIL Vs. REGIONAL TRANSPORT OFFICER CUM MOTOR VEHICLES
|
October 20, 2014 |
VISHAL INFRACTRUCTURE LIMITED Vs. PAULOSE GEORGE CONSTRUCTION COMPANY PVT.LTD
|
June 2, 2014 |
VISHNU Vs. STATE OF KERALA
|
August 7, 2014 |
VISHNU RAJ Vs. STATE OF KERALA
|
July 14, 2014 |
VISHNU RAJ Vs. VIRAJ
|
November 10, 2014 |
VISHNUPRASAD Vs. STATE OF KERALA
|
October 8, 2014 |
VISWAMBHARAN Vs. STATE OF KERALA
|
March 20, 2014 |
VISWAS SOMAN Vs. STATE OF KERALA
|
August 4, 2014 |
VIVEK BOBBY Vs. BINU MATHEW
|
May 13, 2014 |
VIVEKANANDA Vs. AUTHORIZED OFFICER
|
February 20, 2014 |
VOCATIONAL HIGHER SECONDARY NON-VOCATIONAL LECTURERS' ASSOCIATION Vs. STATE OF KERALA
|
May 16, 2014 |
VYSAK INTERNATIONAL HOTELS (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 10, 2014 |
VYSAK INTERNATIONAL HOTELS (P) LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES
|
November 19, 2014 |
WAYANAD MUSLIM ORPHANAGE MUTTIL Vs. ADDITIONAL REGISTERING AUTHORITY REGIONAL TRANSPORT OFFICE
|
September 23, 2014 |
WELFARE STATIONERY Vs. SOUTH INDIAN BANK LTD
|
April 8, 2014 |
WESTERN INDIA CASHEW COMPANY (P) LTD. Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
|
November 11, 2014 |
WILLIAM SILVA Vs. STATE OF KERALA
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August 14, 2014 |
WILLIAMS @ WILLY ANTONY Vs. STATE OF KERALA
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August 7, 2014 |
WILSON JACOB Vs. SHEKHARAN
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November 25, 2014 |
WILSON S/O.ANTHONY Vs. ALIAS K. VARGHESE
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May 29, 2014 |
WILTECH SOFTWARE SOLUTIONS PVT. LTD Vs. ABBF BAU SOFT AG
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July 30, 2014 |
XAVIER Vs. SIJI
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August 18, 2014 |
XAVIER J PULIKKAL AND ORS Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS
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February 20, 2014 |
XAVIER WILLIAM Vs. COCHIN ACIDS & CHEMICALS PVT. LTD.
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February 11, 2014 |
XAVIERS RESIDENCY Vs. STATE OF KERALA
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October 30, 2014 |
Y. JUBAIRA BEEVI Vs. UNIVERSITY OF KERALA
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October 17, 2014 |
Y. SARAMMA Vs. STATE OF KERALA
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January 20, 2014 |
Y. SASIDHARAN Vs. B. VISWAN
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August 25, 2014 |
Y. SUNILKUMAR Vs. STATE OF KERALA
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October 7, 2014 |
YAHIYA Vs. SOUJA
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August 27, 2014 |
YASWANTH SURESH Vs. REMYA.C.R
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August 14, 2014 |
YAZINKHAN,S/O. ABOOBACKER Vs. STATE OF KERALA
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August 14, 2014 |
YESWANTHA K. Vs. THE MANAGING DIRECTOR
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November 28, 2014 |
YOUNUS ALIYAR Vs. THE SUB INSPECTOR OF POLICE MUVATTUPUZHA POLICE STATION
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September 25, 2014 |
ZONAL MANAGER, FOOD CORPORATION OF INDIA AND ORS Vs. N S VASAN
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August 18, 2014 |