REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
E. LATHEEFA Vs. STATE OF KERALA	March 26, 2013
GIRIJA, W/O. LATE SAJI KUMAR Vs. K. MURALEEDHARAN	May 24, 2013
LILLY VARGHESE Vs. DISTRICT LABOUR OFFICER, THRISSUR	January 18, 2013
MANAGING DIRECTOR, K.S.R.T.C. Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY	August 23, 2013
MUKUNDAN Vs. KATYUSHA	May 24, 2013
O.K.RAVEENDRAN, S/O.SREEDHARAN Vs. STATE OF KERALA	June 12, 2013
S. SATEESH KUMAR Vs. KERALA AGRO MACHINERY CORPORATION LIMITED	February 26, 2013
STATE OF KERALA Vs. C.P.ROHINI, W/O.ACHUTHAN	June 11, 2013
THULASIBAIAMMA Vs. RIYAZ NAZEER	August 21, 2013
V.S. GEORGE Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	June 4, 2013
A ALAVIKUTTY Vs. BANK OF INDIA	June 18, 2013
A B S INDUSTRIES Vs. THE AUTHORITY OF ISSUE CLARIFICATION	December 3, 2013
A K VIJAYAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	March 22, 2013
A N BALAKRISHNAN Vs. INDULEKHA	March 11, 2013
A N PONNAPPAN Vs. KERALA FINANCIAL CORPORATION; BRANCH MANAGER; DEPUTY TAHASILDAR (RR); DEPUTY COLLECTOR (RR); DISTRICT COLLECTOR; PRINCE JOSEPH	July 15, 2013
A S RAJU Vs. G MURUGAN AND ORS	November 8, 2013
A T PRAKASAN Vs. EXCISE INSPECTOR; STATE OF KERALA	July 17, 2013
A V RAVEENDRAN Vs. STATE AND ORS	June 24, 2013
A VILASINI Vs. T P RAMLATH AND ORS	February 19, 2013
A YOUNUS KUNJU Vs. COMMISSIONER OF INCOME TAX	December 3, 2013
A. ANUB, ANU TRADERS, 17/23, ETTUMURI, ALACHANCODE, AMBATTUPALAYAM, CHITTUR, PALAKKAD DISTRICT Vs. COMMERCIAL TAX OFFICER, CHITTUR - 678101	January 4, 2013
A. K. SUDHAMMA Vs. STATE OF KERALA	August 19, 2013
A. KABEER Vs. STATE OF KERALA	February 25, 2013
A. MURALEEDHARAN Vs. A. VENKITESH	June 28, 2013
A. MURALEEDHARAN AND A. SADANANDAN Vs. A. SREEJA,	February 25, 2013
A. NALINKSHAN Vs. ABULAISE	September 9, 2013
A. NOUSHAD Vs. COMMERCIAL TAX OFFICER	January 21, 2013
A. SAINULABDEEN Vs. SHAJI AND SUBIN P.	December 2, 2013
A.A. SAKEER Vs. SHINU,S/O.ALIYAR	February 1, 2013
A.A. VIJAYAN Vs. HIGH COURT OF KERALA, REPRESENTED BY ITS REGISTRAR	August 23, 2013
A.B. KUTTAN Vs. THE COMMISSIONER OF COMMERCIAL TAXES,	March 1, 2013
A.B.M. CIVIL VENTURES PRIVATE LTD Vs. STATE OF KERALA	December 13, 2013
A.C.HARISH KUMAR Vs. C.M.SUGUNAN	January 17, 2013
A.G RAMACHANDRAN PANICKER, Vs. TRAVANCORE DEVASWOM BOARD	May 28, 2013
A.G. UNNIKRISHNAN Vs. COMMISSIONER OF EXCISE	December 20, 2013
A.GOPALAKRISHNAN Vs. RUMUGHAM, S/O.NARAYANA MUDALI	March 19, 2013
A.HYDHER ALI Vs. NATIONAL INSURANCE COMPANY LIMITED	May 23, 2013
A.K.MANOJ Vs. SURESH S/O KUNJAPPAN	July 12, 2013
A.K.MOHANAN Vs. E.A.HUSSAIN	December 3, 2013
A.LATHA SUMAM Vs. DISTRICT COLLECTOR, ALAPPUZHA	January 9, 2013
A.M. JOSHY Vs. CANARA BANK	January 21, 2013
A.M. MOOSA Vs. COMMISSIONER OF INCOME TAX PUBLIC LIBRARY BUILDING, KOTTAYAM	October 1, 2013
A.M. MOTORS Vs. DY. CIT	October 23, 2013
A.M.ABDUL GAFOOR Vs. CALICUT UNIVERSITY	December 5, 2013
A.M.ASHAR Vs. KERALA UNIVERSITY OF HEALTH SCIENCES	December 13, 2013
A.N. RAJAN Vs. STATE OF KERALA	February 18, 2013
A.N.BABU Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION	November 11, 2013
A.N.VIJAYAKUMAR Vs. CHAIRMAN AND MANAGING DIRECTOR	May 23, 2013
A.P SREEDHARI SHIVARAJ Vs. ARJUN RADHAKRISHNAN	March 19, 2013
A.P.AVARACHAN Vs. KERALA STATE ELECTRICITY BOARD	April 1, 2013
A.P.MUHAMMED Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	January 2, 2013
A.PAUL Vs. STATE OF KERALA	November 27, 2013
A.R. RAMACHANDRAN Vs. STATE OF KERALA	June 6, 2013
A.R.C. PARCEL SERVICE PRIVATE LTD Vs. A.V.RAJASEKHARAN	November 26, 2013
A.R.JOSEPH Vs. CO-OPERATIVE ARBITRATION COURT, KOZHIKODE	December 4, 2013
A.R.RADHAMONY AMMA Vs. STATE OF KERALA	November 25, 2013
A.SADIQ Vs. M.S.M.KASSIM	May 28, 2013
A.V. JAMSHEER Vs. STATE OF KERALA	August 5, 2013
ABBAS Vs. STATE OF KERALA	February 20, 2013
ABDUL AZEEZ Vs. STATE OF KERALA	June 17, 2013
ABDUL AZEEZ ,A. Vs. NISSAM,M.	April 2, 2013
ABDUL AZIZ Vs. SHAJITHA	July 15, 2013
ABDUL AZIZ Vs. MUNEER AND STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	March 5, 2013
ABDUL BASHEER Vs. STATE OF KERALA	March 13, 2013
ABDUL GAFOOR Vs. STATE OF KERALA	February 25, 2013
ABDUL GAFOOR Vs. UNITED BANKERS	April 4, 2013
ABDUL GAFOOR.V.P. Vs. O.RAMESH, S/O.CHANDUKUTTY	July 3, 2013
ABDUL HAMEED Vs. STATION HOUSE OFFICER, CHERPULASSERY POLICE STATION	March 26, 2013
ABDUL JALEEL @ JALEEL Vs. SYMAYYA @ SONIYA	January 3, 2013
ABDUL KAREEM Vs. REGIONAL TRANSPORT AUTHORITY	March 25, 2013
ABDUL KAREEM @POOTHAN KAREEM Vs. INSPECTOR OF POLICE	July 12, 2013
ABDUL KAREEM.K.T. Vs. SAIFUDHEEN, S/O.HAMZA	July 4, 2013
ABDUL KARIM, S/O MUHAMMAD HAJI Vs. STATE OF KERALA AND ORS	June 3, 2013
ABDUL KHADER Vs. ABDULLAKUTTY	January 4, 2013
ABDUL KHADER KUNHAMOO Vs. ASSTT. COMMR. OF CUS., THIRUVANANTHAPURAM	June 25, 2013
ABDUL KHALEEL Vs. STATE OF KERALA	January 18, 2013
ABDUL LATHEEF Vs. ABDULRAHIMAN	September 23, 2013
ABDUL MAJEED Vs. SECRETARY TO GOVERNMENT	October 4, 2013
ABDUL MAJEED Vs. SHAREEFA	December 19, 2013
ABDUL MAJEED Vs. STATE OF KERALA	February 1, 2013
ABDUL MAJEED K.S. AND ANR. Vs. BEERU P.K. AND ORS.	August 1, 2013
ABDUL NAZAR P. Vs. DISTRICT COLLECTOR	November 29, 2013
ABDUL RAFEEKH Vs. STATE OF KERALA	January 4, 2013
ABDUL RAHEEM Vs. CIRCLE INSPECTOR OF POLICE	May 24, 2013
ABDUL RAHIMAN Vs. STATE OF KERALA	January 23, 2013
ABDUL RAHIMAN Vs. N MADHAVIKUTTY AMMA AND ORS	July 2, 2013
ABDUL RAHIMAN Vs. STATE OF KERALA	June 14, 2013
ABDUL RAZACK Vs. PARAMESWARAN NAMBOODIRI AND ORS	August 1, 2013
ABDUL REHIMAN Vs. MURALEEDHARAN @ MURALI	April 9, 2013
ABDUL SALAM Vs. UNIVERSITY OF CALICUT	January 18, 2013
ABDUL SALAM Vs. STATE OF KERALA	August 26, 2013
ABDUL SALAM Vs. SEBASTIAN	September 24, 2013
ABDUL SALEEM S/O. AHAMMEDKUTTY Vs. P.P.ABDUL SALAM S/O. AVILANKUTTY	October 21, 2013
ABDUL SAMAD Vs. STATE OF KERALA AND ORS	December 18, 2013
ABDUL SAMAD Vs. DIRECTOR SAJ FLIGHT SERVICE	March 18, 2013
ABDUL SATHAR Vs. SUPERINTENDENTANT OF POLICE, NATIONAL INVESTIGATING AGENCY	December 17, 2013
ABDUL SATHAR, YUSAF SAHEBJAN AND RUKHIYA Vs. STATE OF KERALA AND NASEEMA	July 11, 2013
ABDUL SHAHEED, S/O. MUHAMMED, HEERA HUT, KAVUMPURAM P.O., VALANCHERRY MALAPPURAM DISTRICT Vs. THE CORPORATION OF CALICUT, REPRESENTED BY THE SECRETARY, CALICUT, CORPORATION, CALICUT, PIN - 673301	January 4, 2013
ABDUL VAHAB Vs. MANAGER PTMU P	March 18, 2013
ABDULLA @ PUTHU AND ORS Vs. STATE OF KERALA	August 16, 2013
ABDULLA, AGED 60, M/S. SWAPNA BONEMEAL COMPANY (P) LTD., J-7 FISH MARKET ROAD, PERUMBAVOOR Vs. UNION BANK OF INDIA, PERUMBAVOOR BRANCH, ERNAKULAM DISTRICT, REP. BY BRANCH MANAGER, 683103,	January 4, 2013
ABDURAHIMAN Vs. YOUNES	August 5, 2013
ABDURAHIMAN S/O LATE KOYATTY Vs. STATE OF KERALA	July 10, 2013
ABDURAHIMAN.P.K. Vs. STATE OF KERALA	January 17, 2013
ABDURAHMAN, S/O MOHAMMED Vs. STATE OF KERALA	June 18, 2013
ABEY G.ALEX Vs. MAR BASELIOUS CHRISTIAN COLLEGE OF ENGINEERING AND TECHNOLOGY	October 7, 2013
ABG CEMENTS LTD Vs. COCHIN PORT TRUST	April 12, 2013
ABHILASH Vs. KOMALAN	February 18, 2013
ABHILASH Vs. STATE OF KERALA	November 20, 2013
ABHILASH THOPPIL MATHAI Vs. ASWATHY GRACE JACOB	July 5, 2013
ABIN PHILIP Vs. YANCY MARY ISSAC	June 5, 2013
ABRAHAM JACOB Vs. P.P. THOMAS	July 8, 2013
ABRAHAM KURUVILA Vs. K.A.JAFNA ANSARI	April 23, 2013
ABRAHAM KURUVILLA Vs. SREE CHITRA THIRUNAL INSTITUTE FOR MEDICAL SCIENCES	July 15, 2013
ABRAHAM KURUVILLA Vs. UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR	January 3, 2013
ABRAHAM P.MATHEW Vs. VICE CHANCELLOR	May 20, 2013
ABRAHAM VARGHESE Vs. ELIZABETH THOMAS	February 1, 2013
ABUBACKER KUNJU Vs. DEVAKI D/O.GOWRI	January 1, 2013
ACC LIMITED Vs. ASSISTANT COMMISSIONER	October 4, 2013
ACHAMMA MATHEWS Vs. ABRAHAM RAJAN MATHEWS	June 3, 2013
ACHUTHAN Vs. STATE OF KERALA	January 1, 2013
ACHUTHANANDAN Vs. STATE OF KERALA	June 25, 2013
ACHUTHANANDAN V S Vs. STATE OF KERALA	August 30, 2013
ADARSH Vs. DISTRICT COLLECTOR	April 16, 2013
ADV. P. NAGARAJ Vs. BAR COUNCIL OF KERALA, REP. BY ITS SECRETARY	February 12, 2013
ADV.S.AJAYAKUMAR Vs. JOINT REGISTRR OF CO-OPERATIVE SOCIETIES	October 10, 2013
AEBRIN K PAUL Vs. STATE OF KERALA	January 10, 2013
AFSAL IBRAHIM Vs. STATE OF KERALA	September 23, 2013
AHAMED BASHEER @ BACHU Vs. SUB INSPECTOR OF POLICE	September 23, 2013
AHAMED KABEER Vs. KAREEM.V.M	June 17, 2013
AHAMMED, MALAPPURAM Vs. K.P. MOHAMMED, MALAPPURAM	February 20, 2013
AHCOM SARI Vs. PENIEL CASHEW COMPANY	January 21, 2013
AHCOM SARL Vs. PENIEL CASHEW COMPANY	November 4, 2013
AIRPORT DIRECTOR, Vs. MUTHUVOTTU NAVUTTY	June 10, 2013
AIRPORT DIRECTOR, AIRPORT AUTHORITY OF INDIA Vs. THACHANAM MUNDAN AND ORS.	January 4, 2013
AJAYAKUMAR Vs. STATE OF KERALA	September 30, 2013
AJEESH THANKAPPAN Vs. UNION OF INDIA	May 22, 2013
AJI Vs. STATE OF KERALA	June 4, 2013
AJI DANIEL Vs. STATE OF KERALA	June 19, 2013
AJI K K Vs. STATE OF KERALA	June 20, 2013
AJIMON Vs. STATE OF KERALA	October 22, 2013
AJITH CHANDRAN Vs. UNIVERSITY OF KERALA	July 8, 2013
AJITH CHANDRAN, Vs. UNIVERSITY OF KERALA	May 23, 2013
AJITH KUMAR Vs. STATE AND ORS	November 18, 2013
AJITHA KUMARI Vs. STATE OF KERALA	August 23, 2013
AJITHJAN T.K. Vs. K.K. SASI, PRATHAPAN AND THE NATIONAL INSURANCE COMPANY LTD.	July 8, 2013
AJMAL Vs. NEW INDIA ASSURANCE CO.LTD.	July 4, 2013
AJMAL HASSAN Vs. MUHAMMED SHAFFEEQUE	June 17, 2013
AJO GEORGE Vs. STATE OF KERALA	October 18, 2013
AJU S/O. MANIAN Vs. STATE OF KERALA	November 22, 2013
AKBAR M.K.,S/O.P.CHERIYAKOYA Vs. REGISTRAR OF CO-OP. SOCIETIES	January 8, 2013
AKHIL Vs. STATE OF KERALA	April 9, 2013
AKHILA BHARATHA AYYAPPA SEVA SANGAM Vs. K.G.RETNA BAI	August 7, 2013
AL-AMEEN PUBLIC SCHOOL REPRESENTED Vs. KERALA STATE ELECTRICITY BOARD	March 18, 2013
ALANNA ENTERPRISES Vs. COMERCIAL TAX OFFICER	March 26, 2013
ALAPPAT JEWELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 13, 2013
ALAPPAT JEWELS Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 9, 2013
ALAPPUZHA DISTRICT CO-OPERATIVE BANK, REPRESENTED BY ITS GENERAL MANAGER IN CHARGE AND THE BOARD OF DIRECTORS OF THE ALAPPUZHA DISTRICT CO-OPERATIVE BANK, REPRESENTED BY ITS PRESIDENT Vs. JOLLY JOHN,	September 26, 2013
ALAVI Vs. STATE OF KERALA	June 7, 2013
ALAVI @ KUNJAPPA Vs. SUBIDA	April 4, 2013
ALBERT AND ORS Vs. JOHN WILSON AND ORS	October 30, 2013
ALEX Vs. MARY AND ORS	December 10, 2013
ALI Vs. ADDITIONAL DISTRICT MAGISTRATE	September 4, 2013
ALI AKBAR Vs. MARANCHERY GRAMA PANCHAYATH	October 5, 2013
ALIYAMMA EDATT Vs. MATHEW VAKKACHALIL	March 19, 2013
ALIYARKUTTY .K.A Vs. UNION OF INDIA	April 5, 2013
ALIZUAMMA A Vs. ACCOUNTS OFFICER	September 4, 2013
ALOSHIAS C ANTONY Vs. GOVERNMENT OF KERALA	December 19, 2013
ALOSIOUS Vs. STATE OF KERALA	January 15, 2013
ALUVA MEKHALA GENERAL WORKERS ASSOCIATION Vs. STATE OF KERALA	November 1, 2013
ALUVA MUNICIPALITY Vs. A.JOHN	January 23, 2013
ALWAYE RULEX LTD. Vs. KERALA STATE ELECTRICITY BOARD	September 5, 2013
AMBIKA Vs. MOHANAN	April 5, 2013
AMBUJAKSHI AMMA Vs. STATE OF KERALA AND ANOTHER	March 20, 2013
AMBUJAKSHI AMMA Vs. STATE OF KERALA	June 8, 2013
AMINAKUTTY Vs. HAJ COMMITTEE OF INDIA	July 25, 2013
AMITHA RAZZAK Vs. KAMARUDEEN MUHAMMED SHAFI AND ORS	February 20, 2013
AMMAD, S/O KALANATHAN Vs. SUB INSPECTOR OF POLICE	June 7, 2013
AMMINI Vs. STATE OF KERALA AND ORS	October 4, 2013
AMMINI Vs. ANEES	December 4, 2013
AMMINI PRASAD Vs. AMBALLUR SERVICE CO-OP.BANK LTD	October 9, 2013
AMMINI THARAKAN Vs. LILLYJACOB	October 17, 2013
AMMINIKUTTY, W/O. PUTHANPARAMBIL RAJAN Vs. NEW INDIA ASSURANCE COMPANY LTD.	August 21, 2013
AMY PHILIPS CONCERN Vs. COMMERCIAL TAX INSPECTOR AND STATE OF KERALA	July 5, 2013
ANANDAN KOCHURAMAN Vs. CORPORATION OF THIRUVANANTHAPURAM	January 29, 2013
ANANDAN, S/O. POKKAN Vs. MADATHIL PATHU	March 18, 2013
ANANDAVALLY M K Vs. P G JAIRAJ	December 16, 2013
ANAYARAH RAJENDRAN Vs. STATE OF KERALA	May 31, 2013
ANCEY JOSEPH Vs. MANAGER SACRED HEART HIGH SCHOOL	May 27, 2013
ANDREWS SEBASTIAN Vs. K.K.KURIACHAN	August 21, 2013
ANEESH Vs. STATE OF KERALA	November 28, 2013
ANEESH Vs. STATE OF KERALA	December 28, 2013
ANEESH A.P. Vs. KERALA PUBLIC SERVICE COMMISSION	July 18, 2013
ANIAMMA Vs. SPECIAL TAHSILDAR	July 4, 2013
ANIL Vs. HEMA P.R	January 10, 2013
ANIL BABU Vs. RAJ KUMAR AND STATE OF KERALA	February 22, 2013
ANIL BANERJEE, S/O KALESH BABU AND ORS Vs. SREE GOKULAM CHIT & FINANCE CO(P) LTD AND ORS	May 22, 2013
ANIL KUMAR Vs. STATE OF KERALA	April 4, 2013
ANIL KUMAR Vs. P.K. SATHEESH KUMAR	July 31, 2013
ANIL KUMAR Vs. AYYAPPAN, S/O.CHAMI	April 5, 2013
ANIL KUMAR Vs. STATE OF KERALA	June 18, 2013
ANIL KUMAR Vs. STATE OF KERALA	March 4, 2013
ANIL KUMAR Vs. STATE OF KERALA	September 2, 2013
ANIL KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION	July 25, 2013
ANIL KUMAR P.K. Vs. SATHI BAI	June 25, 2013
ANIL KUMAR S/O GOPALAN Vs. STATE OF KERALA	August 13, 2013
ANIL S/O.BHARATAN Vs. JOHNY THOMAS	November 6, 2013
ANILKUMAR Vs. CATHOLIC SYRIAN BANK LTD.	June 3, 2013
ANILKUMAR Vs. STATE OF KERALA	November 18, 2013
ANILKUMAR Vs. MULAMKATAKOM DEVI TEMPLE TRUST	February 5, 2013
ANILKUMAR J. Vs. BOBBY JOSEPH	October 25, 2013
ANILKUMAR,S/O. BALAKRISHNAN NAIR Vs. STATE OF KERALA	May 20, 2013
ANITHA GEORGE Vs. DIRECTOR OF EDUCATION	October 3, 2013
ANITHA T.N. Vs. AYYAPPAN PILLAI	January 15, 2013
ANITHAKUMAR Vs. KHADHARKHAN, S/O.BABUJAN, THADATHARIKATHU VEEDU	June 26, 2013
ANITHAKUMARI AMMA G Vs. STATE OF KERALA	May 22, 2013
ANJU JOSEPH & ORS. Vs. UNIVERSITY GRANTS COMMISSION (UGC) & ORS.	January 1, 2013
ANN SUPRIYA JOHNY Vs. STATE OF KERALA	June 13, 2013
ANNAMKUTTY Vs. MANAGER, UNITED INDIA INSURANCE CO.LTD	September 24, 2013
ANNAMMA ALIAS VALSAMMA Vs. MADHAVI W/O RAJAPPAN AND ORS	February 1, 2013
ANNAMMA CHANDAPILLAI Vs. ANIL	June 24, 2013
ANNAMMA CHANDAPILLAI Vs. ANIL	July 15, 2013
ANNAMMA JOHN Vs. LIGI ZACHARIA	January 10, 2013
ANNAMMA KURIAKOSE Vs. NEW DELHI INDIA ASSURANCE CO. LTD.	January 29, 2013
ANNAMMA VARGHESE Vs. SPECIAL TAHSILDAR (LA) (NH) KOTTAYAM	August 21, 2013
ANNIE JOHN CHUNGATH Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY	January 15, 2013
ANNIE PHILIP Vs. T.K.KOSHY VAIDYAN	January 4, 2013
ANNIE STEPHEN Vs. MATHEW JOSEPH	June 25, 2013
ANOOP GEORGE Vs. ASSISTANT ENGINEER	July 2, 2013
ANOOP VARGHESE Vs. MELOOR GRAMA PANCHAYAT	December 10, 2013
ANOOP.K. S/O. VELAYUDHAN Vs. NOORUL AMEEN.M. S/O. MOHAMMED ISHAQ	July 16, 2013
ANSAR Vs. KERALA STATE POLLUTION CONTROL BOARD	June 13, 2013
ANSAR A. Vs. VILLAGE OFFICER	June 11, 2013
ANSARALI K.C. Vs. ADMINISTRATOR, UNION OF TERRITORY OF LAKSHADWEEP, KAVARATTI	June 26, 2013
ANSARUL ULOOM MADRASSA COMMITTEE Vs. KERALA WAKF BOARD	January 15, 2013
ANTHOYOKKYA VISWASA SAMRAKSHANA SAMITHI Vs. K.V.PAULOSE, S/O. VARGHESE	February 4, 2013
ANTO NITTO Vs. COMMISSIONER OF INCOME TAX	January 3, 2013
ANTONEY Vs. JOSEPH	November 27, 2013
ANTONY Vs. K.G.ASOKAN, S/O.GOPALAN	July 9, 2013
ANTONY AUGUSTINE Vs. STATE OF KERALA AND ORS	February 15, 2013
ANTONY ROY MANJOORAN Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS	August 1, 2013
ANTONY T I AND ORS Vs. INASU M A AND ORS	September 12, 2013
ANTONY, S/O.KOCHAPPAN Vs. STATE OF KERALA	June 14, 2013
ANU Vs. UNION OF INDIA	October 29, 2013
ANUROOP.R.V. Vs. L.WILSON	January 3, 2013
ANWAR; AFSAL Vs. STATE OF KERALA	June 21, 2013
ANWAR; SHOUKATHALI; RAFEEQUE Vs. STATE OF KERALA	June 21, 2013
APPACHAN N.C Vs. SUPERINTENDENT OF POLICE	February 26, 2013
APPOLLO TYRES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	October 17, 2013
APPU S/O KUNJUMON AND ORS Vs. STATE OF KERALA	February 11, 2013
APPUKUTTAN Vs. STATE OF KERALA	June 3, 2013
APPUKUTTAN Vs. STATE OF KERALA	April 9, 2013
ARAFATH S/O MUHAMMED @ KUNHAPPA; MUHAMMED @ KUNHAPPA S/O MOIDU; MAIMOONA W/O MUHAMMED @ KUNHAPPA Vs. SAMEERA D/O ABDUL MANAF; STATE OF KERALA	July 15, 2013
ARAMUGHAN S/O KOLKADAN CHANGARU Vs. STATE OF KERALA	August 14, 2013
ARATHY P.JOSE Vs. MAHATMA GANDHI UNIVERSITY	October 22, 2013
ARAVINDAN J. Vs. STATE OF KERALA	June 10, 2013
ARCHANA THOMAS Vs. ASSISTANT EDUCATIONAL OFFICER	May 27, 2013
ARIFA LULU T K Vs. STATE OF KERALA	August 7, 2013
ARJUNAN PILLAI Vs. DOMENIC SEBASTIAN	July 19, 2013
ARUCHAMI S/O KANTHASWAMI KOUNDER AND ORS Vs. STATE OF KERALA	July 22, 2013
ARUN ENTERPRISES Vs. EMMANUEL GEORGE	January 30, 2013
ARUN KUMAR Vs. ABDUL MANAF	January 10, 2013
ARUN MATHEW Vs. THE CONTROLLER OF EXAMINATIONS UNIVERSITY OF CALICUT, THE DEPUTY REGISTRAR AND THE PRINCIPAL GOVT. LAW COLLEGE	September 25, 2013
ARUN, S/O SIVAN, AND ORS Vs. STATE OF KERALA AND ORS	October 24, 2013
ARUN. A. Vs. THE VICE CHANCELLOR, THE REGISTRAR, THE HEAD OF DEPARTMENT, DEPARTMENT OF ENGLISH AND COMPARATIVE LITERATURE AND THE CONTROLLER OF EXAMINATIONS, CENTRAL UNIVERSITY OF KERALA	September 24, 2013
ARVINDAN Vs. REGIONAL TRANSPORT AUTHORITY	April 2, 2013
ARYAN NAMBOODIRI Vs. THRISSUR CORPORATION	May 22, 2013
ASHA GEORGE Vs. INCOME TAX OFFICER	January 16, 2013
ASHISH ARORA Vs. STATE OF KERALA	July 10, 2013
ASHOK KUMAR Vs. STATE OF KERALA	September 11, 2013
ASHOK PANDEY Vs. CHANDRAMATHIAMMA	December 3, 2013
ASHOKAN Vs. STATE OF KERALA	December 11, 2013
ASHOKAN Vs. BALACHANDRAN KEEZHOTH	January 30, 2013
ASHOKAN, S/O.DIVAKARAN Vs. PUBLIC OF KERALA	October 3, 2013
ASHRAF Vs. STATE OF KERALA	March 12, 2013
ASHRAF C H AND ORS Vs. BRANCH MANAGER, FEDERAL BANK LTD AND ORS	March 20, 2013
ASHTAPADI FOUNDATION REPRESENTED BY ITS GENERAL SECRETARY Vs. UNIVERSITY OF KERALA	November 15, 2013
ASMA P.B. Vs. THE REGISTRAR GENERAL OF MARRIAGES (COMMON), THE REGISTRAR OF MARRIAGES, SREE MAHESWARA TEMPLE AND KIRANRAJ A.V.	September 26, 2013
ASMABI W/O KUNJALANKUTTI Vs. AUTHORISED OFFICER	March 21, 2013
ASSISTANT COMMISSIONER Vs. OFFICER LIQUDATOR	December 18, 2013
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE (1) Vs. KERALA TRANSPORT CO.	October 8, 2013
ASSISTANT CONTROLLER, LEGAL METROLOGY (FLYING SQUAD) Vs. P P NAZERUDHEEN	December 9, 2013
ASSISTANT ENGINEER,P.W.D. Vs. KARUNAKARAN KIDAV	March 22, 2013
ASTEN MATHER REALTORS(P)LTD. Vs. MATHER & CO.(P) LTD.	April 12, 2013
ASUMA BEEVI Vs. KASIMPILLA JAMALUDEEN	April 4, 2013
ATC TELECOM TOWER CORPOORATION (P) LTD Vs. DEPUTY SUPERINTENDENT OF POLICE	July 15, 2013
ATHARVA INFRATEL PVT LTD Vs. INTELLIGENCE OFFICER; ASSISTANT COMMISSIONR AND ORS	April 1, 2013
AUGUSTHY Vs. STATE OF KERALA	February 25, 2013
AUGUSTIN Vs. JOVAN	November 21, 2013
AUGUSTINE T.D. Vs. DISTRICT OFFICER	June 10, 2013
AUTHORITY/ DISTRICT JUDGE Vs. PRANOD VARMA	February 6, 2013
AVANAVANCHERRY KSHETHRA VIKASANA SAMITHI Vs. UNNIKRISHNAN NAIR	July 16, 2013
AVARA HAJI Vs. SOUTH MALABAR GRAMIN BANK	April 2, 2013
AYANIKKADAN NUZRATH Vs. TALUK LAND BOARD	January 1, 2013
AYASREE DAMODARAN Vs. STATE OF KERALA	June 7, 2013
AYISHA K Vs. KERALA STATE FINANCIAL ENTERPRISES	March 21, 2013
AYISHAKUTTY; EANIKUTTY; KATHIAMU; KUNHEERUTHUMMA; MYMONA Vs. CHAKKANTAKATH KAYYALIL SULAIKHA; ABUSALI; EMBICHIKOYA; SIDDIEEQUE	July 22, 2013
AYSHA Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK	April 1, 2013
AYUB,S/O KUNHENI Vs. STATE OF KERALA	July 8, 2013
AYYAPPAN PILLAI Vs. STATE OF KERALA	July 18, 2013
AYYAPPANKUTTY C.K. Vs. SANTHOSH SCARIA AND OTHERS	January 31, 2013
AYYUB ALI Vs. STATE OF KERALA	January 8, 2013
AZAM LAMINATORS (P.) LIMITED Vs. AUTHORITY TO ISSUE CLARIFICATION	October 3, 2013
AZEEZ Vs. STATE OF KERALA	November 28, 2013
AZIF A. Vs. THE COMMISSIONER OF POLICE AND ORS.	September 24, 2013
AZZI Vs. STATE OF KERALA	July 3, 2013
B MITHRAN AND ORS Vs. STATE OF KERALA AND ORS	January 10, 2013
B. ASHRAF Vs. REVENUE DIVISIONAL OFFICER	July 1, 2013
B. SASIKUMAR Vs. COMMR. OF C. EX., CUS. & SERVICE TAX	December 3, 2013
B.C.RADHAKRISHNAN Vs. SAJU THURUTHIKUNNEL	November 18, 2013
B.JAYARAJAN Vs. STATE OF KERALA	July 12, 2013
B.KARUNAKARAN Vs. JOSEPH	October 5, 2013
B.L.JAYARAJ RAO Vs. P.ABOOBACKER	March 18, 2013
B.LATHA Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	October 17, 2013
B.MOHANACHANDRAN NAIR Vs. STATE CO-OPERATIVE ELECTION COMMISSION	July 8, 2013
B.NIRMALA Vs. P.SHYLAJA	December 13, 2013
B.RADHAKRISHNAN NAIR Vs. M.LAKSHMI	March 8, 2013
B.SELVIN Vs. AGENCY FOR NON-CONVENTIONAL ENERGY	February 22, 2013
B.T.MARTIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL	July 16, 2013
BAALAKRISHNAN @ NAZAR Vs. STATE OF KERALA AND ORS	February 5, 2013
BABITHA Vs. DPI AND ORS ,	November 2, 2013
BABU Vs. SAJEEVAN	March 6, 2013
BABU Vs. STATE OF KERALA	April 4, 2013
BABU Vs. SAJEEVAN	March 7, 2013
BABU Vs. STATE OF KERALA	February 28, 2013
BABU Vs. STATE OF KERALA	April 11, 2013
BABU @ PUNNACKA BABU Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	February 6, 2013
BABU KUMAR Vs. DIRECTOR, CENTRAL BUREAU OF INVESTIGATION, NEW DELHI	July 31, 2013
BABU LUKOSE Vs. SPECIAL TAHASILDAR	May 20, 2013
BABU T V Vs. P P BABY AND ORS	September 9, 2013
BABU THOMAS CHANDY Vs. STATE OF KERALA	March 19, 2013
BABU VISWANATH @ VISWANATH,S/O.VIJAYAN Vs. DY. SUPERINTENDENT OF POLICE	June 11, 2013
BABU, S/O. NARAYANAN PILLAI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	August 19, 2013
BABURAJ @ BABU Vs. STATE OF KERALA	December 2, 2013
BABY Vs. STATE OF KERALA	August 20, 2013
BABY @ VARGHESE Vs. GOPAKUMAR	November 20, 2013
BABY ANITHA Vs. JALAJAKUMARI AMMA	July 16, 2013
BABY DAS.G Vs. KERALA STATE ELECTRICITY BOARD	July 2, 2013
BABY JOHN Vs. K.P.ACHUTHAN	March 15, 2013
BABY P GEORGE Vs. STATE OF KERALA AND ORS	December 4, 2013
BABY, S/O. MATHAI Vs. VILASINI.P.C, W/O. MUKUNDAN	January 22, 2013
BABYCHAN MULANGASSERI Vs. STATE ELECTION COMMISSION	July 18, 2013
BADARUDEEN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC	September 30, 2013
BADARUDHEEN MULLATHIYAPURA Vs. SALIH MULLATHIYAPURA	June 5, 2013
BADUSHA K C Vs. RIYAS K ; SUB INSPECTOR OF POLICE; STATE	June 20, 2013
BAIJU Vs. STATE OF KERALA	January 10, 2013
BAIJU N. RAJEETH Vs. STATE OF KERALA	March 11, 2013
BAISIL ATTIPETTY @ BASIL A.G. Vs. STATE OF KERALA AND OTHERS	December 6, 2013
BAISIL ATTIPPETTY @ BASIL A G Vs. STATE OF KERALA AND ORS	February 28, 2013
BAISIL ATTIPPETY @ BASIL A.G. Vs. STATE OF KERALA	January 2, 2013
BALACHANDRAN Vs. SUJATHA	December 2, 2013
BALAGOPAL Vs. DIRECTOR GENERAL OF POLICE	March 19, 2013
BALAGURUMOORTHY KARTHIC KALIDASAN Vs. STATE OF KERALA	December 5, 2013
BALAKRISHNAN Vs. T.M. SUBAIR	July 5, 2013
BALAKRISHNAN AJI Vs. STATE	May 22, 2013
BALAKRISHNAN S/O VILASINIAMMA Vs. SHEENA W/O BABU	February 7, 2013
BALAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	October 31, 2013
BALAN Vs. THANKA	April 4, 2013
BALAN Vs. BABY GIRIJA	March 21, 2013
BALAN ALIAS P.N. ANANDAKRISHNAN Vs. ANANDAPADMANABHAN	January 11, 2013
BALAN N K AND ORS Vs. INDO PACIFIC HOUSING FINANCE LTD	March 22, 2013
BALAN NAMBIAR M K V Vs. SANKARA KURUP T	November 22, 2013
BALAN T.K Vs. SALIM	June 7, 2013
BALAN,A. Vs. THANKA	April 13, 2013
BALASARASWATHI.K.V Vs. K.JAYASENAN	January 30, 2013
BALASUBRAMANIAN S/O KRISHNANKUTTY EZHUTHASSAN Vs. E N MURALI @ MURALEEDHARAN S/O NARAYANAN	March 23, 2013
BALKEES Vs. REVENUE DIVISONAL OFFICER	June 12, 2013
BANK OF INDIA THIRUVANANTHAPURAM Vs. BARRY SEBASTIAN	February 4, 2013
BASHEER Vs. P.A.JAFAR	March 1, 2013
BASHEER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR AND THE STATION HOUSE OFFICER	April 3, 2013
BASHEER Vs. STATE OF KERALA	January 1, 2013
BASHEER HAJI Vs. SATHYAN	March 27, 2013
BASHEER M.PICHA Vs. INDIAN BANK	April 10, 2013
BASIL BABY, Vs. MAHATMA GANDHI UNIVERSITY, REPRESENTED BY ITS REGISTRAR AND ORS.	September 27, 2013
BASIL N. PAUL Vs. ADDL. COMMISSIONER OF C. EX. AND CUS.	March 18, 2013
BASIL THOMAS Vs. V.M. JOSEPH	March 18, 2013
BASIL, S/O.LEKSHMANAN Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE	January 23, 2013
BAVACHAN MATHEW Vs. SUB INSPECTOR OF POLICE	April 4, 2013
BEEFATHUMMA Vs. LAKSHMANA	July 3, 2013
BEENA Vs. CHIEF SECRETARY	May 20, 2013
BEENA CHARLEY Vs. STATE OF KERALA	April 5, 2013
BEENA ISMAIL KUNJU Vs. COMMERCIAL TAX OFFICER (LUXURY TAX)	March 21, 2013
BEENA KANNAN Vs. ABDULLAKUTTY	February 15, 2013
BEENAMMA MATHEW Vs. MAHATMA GANDHI UNIVERSITY	November 21, 2013
BELCITA VINCENT GOMEZ Vs. VINCENT GOMEZ	November 18, 2013
BELCITA VINCENT GOMEZ Vs. VINCENT GOMEZ AND ORS	November 16, 2013
BENCY SUNNY Vs. KERALA STATE FINANCIAL CORPORATION	March 22, 2013
BENHUR CHITS (P) LTD Vs. JAYAN K.MADHU	November 21, 2013
BENNY Vs. KALLIYATHUPARAMBIL	April 1, 2013
BENNY Vs. BIJU	April 1, 2013
BENNY PERUVANTHANAM Vs. KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD	November 21, 2013
BENNY S/O SEBASTIAN Vs. STATE OF KERALA	July 31, 2013
BENNY VARGHESE Vs. SIBY P.KURUVILLA	September 24, 2013
BENOY VARGHESE Vs. DY.RANGER PADOM FOREST STATION	July 22, 2013
BERGER PAINTS INDIA LIMITED Vs. ERNAKULAM SHOPS AND COMMERCIAL EMPLOYEES UNION	September 30, 2013
BERNARD MANUEL @ ROY AND ORS Vs. SHINE AUGUSTINE S/O M T AUGUSTINE AND ORS	February 13, 2013
BETTY GEORGE Vs. STATE OF KERALA	October 31, 2013
BHADRAKUMAR DAS Vs. KRISHNA KUMAR	June 17, 2013
BHAGI AND ORS Vs. UJAKKE, N/O BATTUNHI BHANDARY AND ORS	February 18, 2013
BHAKTAVALSALAN NAIR Vs. SUMESH	June 11, 2013
BHARAT PETROLEUM CORPORATION LTD. Vs. T.S.KALYANARAMAN	November 5, 2013
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF KERALA AND ORS.	August 30, 2013
BHARAT SANCHAR NIGAM LIMITED Vs. M.N.CHELLAPPAN, S/O. M.NANU	January 31, 2013
BHARATHI AMMA Vs. CANARA BANK	April 12, 2013
BHASI NAIR Vs. STATE OF KERALA	March 6, 2013
BHASKARAN Vs. STATE OF KERALA, REPRESENTED BY THE SUB INSPECTOR OF POLICE	April 3, 2013
BHASKARAN Vs. STATE OF KERALA	July 16, 2013
BHOOPRABHA FINANCE, KUNNAMKULAM Vs. SUMITHA	October 28, 2013
BIAZ S.LAL Vs. KERALA PUBLIC SERVICE COMMISSION	October 29, 2013
BIBIN BABU Vs. ALIGARH MUSLIM UNIVERSITY	March 18, 2013
BIJENDRA KUMAR SINGH Vs. UNION OF INDIA	February 28, 2013
BIJI Vs. THE STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, SREEKARYAM CONSUMER CO-OPERATIVE SOCIETY LTD. AND PRESIDENT, MANAGING COMMITTEE	August 5, 2013
BIJOY ISSAC Vs. NOUSHEER	January 22, 2013
BIJOY MATHEWS Vs. BHARAT PETROLEUM CORPORATION LIMITED	January 3, 2013
BIJU Vs. STATE OF KERALA	November 19, 2013
BIJU @ ABRAHAM, AND ORS Vs. RENI @ CLARAMMA AND ORS	October 25, 2013
BIJU @ MATHEN,S/O.SIVAN Vs. STATE OF KERALA	June 19, 2013
BIJU ADUPPUKALLINGAL Vs. ADVISORY BOARD UNDER KAAPA	June 6, 2013
BIJU C.S., S/O.SIMON Vs. P.O.XAVIER, S/O.OUSEPH	June 12, 2013
BIJU JACOB Vs. KODAKARA GRAMA PANCHAYATH	August 21, 2013
BIJU M. JOY Vs. NIL	June 11, 2013
BIJU M.A. Vs. SUB-REGISTRAR	February 27, 2013
BIJU MATHEW, S/O MATHEW Vs. RAVEENDRANATHA KURUP	January 17, 2013
BIJU P.G. Vs. DEPUTY COMMISSIONER	January 14, 2013
BIJU S/O SAMUAL Vs. STATE OF KERALA	February 4, 2013
BIJU SEBASTIAN Vs. SUPERINTENDENT OF POLICE	January 2, 2013
BIJU, ASARIKANDIYIL VEEDU Vs. STATE OF KERALA	May 28, 2013
BIJU, S/O. DAMODARAN Vs. STATE OF KERALA	June 13, 2013
BIJU, S/O.SANKARAN, Vs. L.J.THOMAS @ ACHENKUNJU, S/O.JOHN	June 17, 2013
BIJUKUMAR Vs. STATE OF KERALA	February 19, 2013
BIJUKUMAR Vs. CO-OPERATIVE ELECTION COMMISSIONER	June 21, 2013
BIJUMON, S/O.THANKAPPAN Vs. SUBHASH, S/O.SANKARANKUTTY	August 21, 2013
BINCY JOSEPH Vs. MANOJ T.M.	October 9, 2013
BINDA BINOY Vs. STATE OF KERALA	January 16, 2013
BINDU PRAKASH Vs. RESTAURANT AND SERVICES PVT LTD	March 20, 2013
BINDU V K Vs. KRISHNAMMA	February 25, 2013
BINEESH P.B. Vs. A. VIDHYASAGAR	November 5, 2013
BINOJ ANTONY Vs. NEW INDIA ASSURANCE CO. LTD	November 26, 2013
BINOMA Vs. STATE OF KERALA	June 3, 2013
BINOSH,S/O.SOMAN RESIDING AT MATTATHIL Vs. JAMALUDHEEN,S/O.MUHAMMEDKUNJI	October 9, 2013
BINOY KUMAR K.N., Vs. DEPUTY DIRECTOR OF EDUCATION	May 24, 2013
BINOY S/O JAGATH SINGH Vs. RADHAKRISHNAN S/O SUKUMARAN	August 13, 2013
BINU Vs. KURUVILA	September 12, 2013
BINU S., S/O. SASI Vs. ADDITIONAL EXCISE COMMISSIONER	January 16, 2013
BIPIN T.K. Vs. M.D. AUGUSTINE AND STATE OF KERALA	August 1, 2013
BISMI SAINUDHEEN Vs. NABEESA BEEVI	August 7, 2013
BIYYUMMA, W/O.AHAMADKUTTY Vs. ABDUL RAZAK	October 23, 2013
BOARD OF DIRECTORS OF KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LIMITED Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF CO-OPERATION, GOVERNMENT OF KERALA AND ORS	February 8, 2013
BOARD OF DIRECTORS OF TRIVANDRUM CITY CORPORATION CONTINGENCY EMPLOYEES Vs. D.LALITHAMBIKA	May 22, 2013
BOBBY ALEXANDER Vs. HOME SECRETARY	January 9, 2013
BOBBY DOMINIC Vs. STATE OF KERALA	January 8, 2013
BOBY GEORGE Vs. STATE OF KERALA	January 7, 2013
BOBY UTHUP; GEEMON PHILIPOSE Vs. STATE OF KERALA; DISTRICT COLLECTOR; DISTRICT INDUSTRIAL SINGLE WINDOW CLEARANCE BOARD; KEERAMPARA GRAMA PANCHAYAT; PRESIDENT; ENVIRONMENTAL ENGINEER AND ORS	July 22, 2013
BRANCH MANAGER,NEW INDIA ASSURANCE COMPANT LTD Vs. JAMALUDEEN,S/O.MOHAMMED YUSUF,PLAVILAKOM	March 18, 2013
BRIJI GOPAL DAGA Vs. STATE OF KERALA	July 11, 2013
BRUNTON BOATYARD Vs. STATE OF KERALA	August 21, 2013
BUSHARA Vs. ABDUL RASHEED	March 1, 2013
BUSHARA Vs. AYAMMED @ BICHUTTA	June 5, 2013
BVSR CONSTRUCTIONS PVT LTD Vs. DEVASWOM COMMISSIONER AND ORS	August 19, 2013
C CHANDRAN ASARI Vs. STATE OF KERALA	June 19, 2013
C G RADHAKRISHNAN, ERNAKULAM Vs. UNION OF INDIA	October 14, 2013
C GOPALAKRISHNAN NAIR S/O CHELLAPPAN PILLAI Vs. V ANANTHA RAMAKRISHNA IYER S/O A VENKITACHALAM IYER	January 4, 2013
C J ANTONY Vs. K J FRANCIS AND ORS	December 17, 2013
C K UMMER S/O C KADER Vs. CIRCLE INSPECTOR OF POLICE	February 7, 2013
C KAMARAJ Vs. STATE OF KERALA AND ORS	February 13, 2013
C L ANTO Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS	February 15, 2013
C M SAJID Vs. GOVERNMENT OF KERALA AND ORS	July 22, 2013
C P ABDULMAJEED Vs. STATE OF KERALA; INSPECTOR OF FACTORIES AND BOILERS	August 19, 2013
C RADHAKRISHNA PILLAI Vs. ADMINISTRATIVE COMMITTEE	December 2, 2013
C S MADHUSOODHANAN ALIAS MADHU Vs. STATE OF KERALA	June 18, 2013
C. LUCY GREYA Vs. GNANADEEPAM DALEELA	September 11, 2013
C. THOMAS JOHN Vs. STATE OF KERALA	June 4, 2013
C.A.ABDUL RAHIM Vs. DISTRICT COLLECTOR	August 19, 2013
C.A.VISWANATHA PILLA Vs. STATE OF KERALA	January 7, 2013
C.ALI Vs. STATE OF KERALA	November 18, 2013
C.B. BLAKRISHNAN Vs. REGIONAL PROVIDENT FUND	August 2, 2013
C.B. KOYAKUTTY Vs. INCOME TAX OFFICER	November 19, 2013
C.CHANDRAN, DAKSHINA Vs. SMITH BINO, W/O. BINO BEN	October 7, 2013
C.D.SUNNY Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	August 13, 2013
C.E.CHANDRAN Vs. DIST.COLLECTOR	April 8, 2013
C.K. YACOB Vs. K. MANIKANTAN	March 12, 2013
C.K.ASSANAR Vs. HIGH OF KERALA	December 9, 2013
C.K.BALACHANDRAN Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR	July 18, 2013
C.K.JISHA Vs. UNIVERSITY OF CALICUT	August 13, 2013
C.K.RADHAKRISHNA PANICKER Vs. RAMAKRISHNAN UNNITHAN	January 14, 2013
C.K.SALIM Vs. KERALA STATE ELECTRICITY BOARD	October 29, 2013
C.K.SREEDHARAN Vs. ESTATE OFFICER	June 24, 2013
C.KARUNAKARAN NAMBIAR Vs. CHAIRMAN PUNJAB NATIONAL BANK	January 11, 2013
C.KUNHIKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 31, 2013
C.M. DANIEL Vs. STATE OF KERALA	April 3, 2013
C.M. GOVINDAN NAIR Vs. M. RAMACHANDRAN NAIR	March 8, 2013
C.M. PAUL Vs. C.G. THILAKAN	September 11, 2013
C.M.CHANDRAN, RESIDING AT C.L.VILLA Vs. KERALA STATE ROAD TRANSPORT CORPORATION, TRIVANDRUM	April 2, 2013
C.M.GOVINDAN NAIR Vs. M.RAMACHANDRAN NAIR	February 15, 2013
C.MOHANAN Vs. STATE OF KERALA	February 18, 2013
C.MURALEEDHARAN Vs. MOHAMMED	June 7, 2013
C.P. PAUL Vs. CHANDRAN & ORS.	September 25, 2013
C.P.GOVINDANKUTTY Vs. MALABAR DEVASWOM BOARD	October 1, 2013
C.R. SURESH KUMAR Vs. STATE OF KERALA	April 3, 2013
C.R.ANEESH Vs. K.C.SREEDEVI	January 16, 2013
C.RADHAKRISHNAN NAIR Vs. KERALA STATE ELECTRICITY BOARD	May 21, 2013
C.S. DANIEL Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 11, 2013
C.S.COMPANY Vs. PUNJAB & SIND BANK	January 15, 2013
C.S.DINESH BABU Vs. UNION OF INDIA	January 23, 2013
C.S.MUSTHAFFA Vs. J.PRASAD	July 24, 2013
C.S.RAJAGOPAL Vs. TRAVANCORE DEVASWOM BOARD	June 24, 2013
C.SREEDHARAN NAIR Vs. DISTRICT COLLECTOR, KOZHIKODE	August 1, 2013
C.T. CHACKO Vs. CIT	December 3, 2013
CANARA BANK Vs. HARIDAS SHENOY AND ORS	May 23, 2013
CANARA BANK, WEST PALACE ROAD Vs. PARAMOUNT PAPER PRODUCTS	March 19, 2013
CARMALA MATHA CHURCH AND ORS Vs. MADHAVAN, S/O MUKOOLA KARAPPAKUTTY AND ORS	February 18, 2013
CASTLEROCK PROJECTS AND DEVELOPERS PVT LTD Vs. REVENUE DIVISIONAL OFFICER	July 4, 2013
CENTRAL ARECANUT AND COCOA MARKETING AND PROCESSING CO OP LTD Vs. STATE OF KERALA	March 20, 2013
CENTRAL COUNCIL OF INDIAN MEDICINE Vs. MANNAM AYURVEDA CO OPERATIVE MEDICAL COLLEGE	August 12, 2013
CENTRAL WARCHOUSING CORPORATION Vs. VARGHESE K. PULAYATH	March 19, 2013
CENTRE FOR DEV. OF IMAGINE TECHNOL. Vs. CST	November 5, 2013
CHACKO ABRAHAM Vs. SAM KURUVILA	January 2, 2013
CHACKO JOSEPH Vs. THOMAS PHILIP	April 3, 2013
CHACKO MATHEW Vs. STATE OF KERALA	July 12, 2013
CHACKO, S/O.KUNCHANDI Vs. MARIAMMA MATHEW	January 4, 2013
CHAIRMAN AND MANAGING DIRECTOR, BSNL, SANCHAR BHAVAN AND ORS Vs. KRISHNADAS V AND UNION OF INDIA	November 4, 2013
CHAIRMAN KERALA HEAD LOAD WORKERS Vs. KALLYANI, W/O LATE KASSI; SWAMINATHAN, S/O LATE KASSI AND ORS	July 4, 2013
CHAIRMAN, K S E BOARD Vs. R SANKARA PILLAI	May 22, 2013
CHAMI Vs. STATE OF KERALA	February 22, 2013
CHANDRA MOHAN Vs. SURENDRAN	July 24, 2013
CHANDRA MOHAN Vs. SURENDRAN	June 24, 2013
CHANDRABOSE Vs. SUB INSPECTOR OF POLICE	June 18, 2013
CHANDRABOSE @ RAJAN Vs. SHAJU KURIAN	March 18, 2013
CHANDRAMBETH RAJESH Vs. STATE OF KERALA	June 18, 2013
CHANDRAN Vs. STATE OF KERALA	April 3, 2013
CHANDRAN Vs. STATE OF KERALA	November 28, 2013
CHANDRAN Vs. STATE OF KERALA	July 9, 2013
CHANDRAN A.P. Vs. VELAYUDHAN E.	January 31, 2013
CHANDRAN, S/O CHATHU Vs. STATE OF KERALA AND ORS	February 20, 2013
CHANDRAN.C. Vs. SIVASANKARAN	March 18, 2013
CHANDRASEKHARAN Vs. PRASAD	January 17, 2013
CHANDRASEKHARAN Vs. PANTHALAYANI WEAVERS PRODUCTION	December 5, 2013
CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA AND ORS	September 12, 2013
CHANDU @ SANTHOSH KUMAR Vs. STATE OF KERALA AND ORS	January 3, 2013
CHANDUVEETTIL MOHANAN Vs. PATTARVALLY K.SHAMSUDHEEN	January 10, 2013
CHATHANKUTTY S/O. KUNHINAGAN Vs. STATE OF KERALA	November 22, 2013
CHELLAMMA BHARGAVI AMMA Vs. VASANTHA KUMAR N	July 25, 2013
CHELLAPPAN Vs. STATE OF KERALA REP. BY EXCISE INSPECTOR	November 5, 2013
CHELOOR KSHETHRA SAMRAKSHANA SAMITHI Vs. P.SHAJU	August 27, 2013
CHERIAN @ KUNJU Vs. JOSEPH	May 20, 2013
CHERIAN KOSHY Vs. SUSAN ABRAHAM	February 5, 2013
CHERIYAKADAVIL SANTHOSH Vs. STATE OF KERALA AND ORS	August 12, 2013
CHERUMMOOD KSHEEROLPADAKA SAHAKARANA SANGHAM LIMITED AND ORS Vs. DIRECTOR, DIARY DEVELOPMENT DEPARTMENT, KERALA STATE AND ORS	January 3, 2013
CHERUSSOLA AYISSA AND ORS Vs. AMINA, D/O ALAVI AND ORS	February 14, 2013
CHI COMMODITIES HANDLERS INC. Vs. MAHAVISHNU CASHEW FACTORY	April 9, 2013
CHIEF GENERAL MANAGER, BHARATH SANCHAR NIGAM LIMITED, KERALA Vs. MANOJ D.	January 2, 2013
CHIEF INSPECTOR, DRUGS INTELLIGENCE SQUAD Vs. C.D.RAMACHANDRAN PILLAI	November 29, 2013
CHIEF MANAGER, INDIAN RARE EARTHS LIMITED Vs. M A CHANDRAN AND ORS	February 11, 2013
CHIKKU K. RENJI Vs. S. AJITH KUMAR AND STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	September 25, 2013
CHINNAN ALIAS CHANDRAN Vs. STATE OF KERALA	September 5, 2013
CHINNU J.REGINA Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS	August 26, 2013
CHIRAKKARA POWRASAMITHI AND ORS Vs. STATE OF KERALA AND ORS	December 10, 2013
CHITHAMBARAM Vs. THE MANAGER AND THE CHIEF MANAGER AND AUTHORISED OFFICER, STATE BANK OF INDIA	January 9, 2013
CHITHARANJAN.P. Vs. STATE OF KERALA	May 28, 2013
CHOLAMANDALAM M S GENERAL INSURANCE COMPANY LIMITED Vs. RAJESH KUMAR AND ORS	December 16, 2013
CHOYAN LATHA Vs. STATE OF KERALA	June 13, 2013
CHRISTAL THANKAL Vs. RAJESHKUMAR S/O. RAJI PILLAI	January 1, 2013
CHUNDA @ VELAYUDHAN Vs. STATE OF KERALA	July 22, 2013
CHURCH OF SOUTH INDIA Vs. BENOY	May 24, 2013
CICILY MATHEW Vs. GEORGE	April 8, 2013
CIT Vs. SOUTHERN BOREWELLS	December 10, 2013
CIT Vs. MAHAVIR PLANTATIONS (P.) LTD.	October 18, 2013
COCHIN DEVASWOM BOARD Vs. SBOA PUBLIC SCHOOL,	January 9, 2013
COCHIN MALABAR ESTATE Vs. DC SCHOOL OF MANAGEMENT	December 2, 2013
COCHIN MED OXYGENS DISTRIBUTORS MEDICAL AND INDUSTRIAL GASES Vs. CHIEF CONTROLLER OF EXPLOSIVES	June 18, 2013
COCHIN PAPER AND BOARDS LTD. Vs. STATE OF KERALA	September 30, 2013
COF AB 42/1356A& B, KALATHIL BUILDING Vs. THE COMMISSIONER OF COMMERCIAL TAXES	November 7, 2013
COMMANDING OFFICER Vs. RAJENDRAKUMAR	October 7, 2013
COMMISSIONER OF C. EX. Vs. CELL TOURS AND TRAVELS PVT. LTD	July 4, 2013
COMMISSIONER OF COMMERCIAL TAXES Vs. N.K. PODUVAL & CO.	October 7, 2013
COMMISSIONER OF CUSTOMS Vs. M/S. SAMRAT INDUSTRIES	July 4, 2013
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA CO. LTD.	October 8, 2013
COMMISSIONER OF INCOME TAX Vs. C.V. SEBASTIAN	December 16, 2013
COMMISSIONER OF INCOMETAX Vs. E.S. JOSE	October 22, 2013
COMMISSIONER, CENTRAL EXCISE, CUSTOMS & SERVICE TAX Vs. KERALA STATE BEVERAGES	June 18, 2013
COMMISSIONER, MALABAR DEVASWOM BOARD AND ORS Vs. T P NARAYANAN NAMBOODIRI AND ORS	October 7, 2013
COMPLAINTS COMMITTEE Vs. M.V.PRAVEEN	November 25, 2013
CORPORATE MANAGER Vs. STATE OF KERALA AND ORS	September 12, 2013
CORPORATION BANK, ERNAKULAM BRANCH Vs. T K SASIKUMAR	March 21, 2013
COVAI RAJA METALS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUS., KOCHI	August 7, 2013
CYBERTEC FINANCIAL SERVICES Vs. M/S. J.R.G. ASSOCIATES (P) LTD	March 6, 2013
CYCIL, S/O MARKOSE Vs. STATE OF KERALA	June 6, 2013
CYRIAC MATHEW Vs. CHAIRMAN, COCHIN PORT TRUST	January 8, 2013
CYRIAC, S/O.JOSEPH VETTIYANICKAL Vs. STATE OF KERALA	January 28, 2013
D NARAYANA Vs. JOSE SEBASTIAN AND ORS	September 9, 2013
D RAJKUMAR S/O DAMODARAN Vs. CO-OPERATIVE URBAN BANK LTD; AUTHORIZED OFFICER, CO-OPERATIVE URBAN BANK LTD AND ORS	April 1, 2013
D. MANIKUTTAN Vs. STATE OF KERALA	July 3, 2013
D. RAJENDRA RAO Vs. A.R. SACHITANANDA KAMATH	March 18, 2013
D.MADHU Vs. STATE OF KERALA	October 30, 2013
D.UDAYABHANU Vs. SECRETARY	May 20, 2013
DAMODARAN Vs. CHELLAPPAN	January 4, 2013
DANIEL KUTTY Vs. STATE OF KERALA	February 28, 2013
DANISH V KUMAR Vs. STATE OF KERALA	January 2, 2013
DANTY JOSEPH NIRAPPATH HOUSE Vs. REGIONAL TRANSPORT AUTHORITY, ERNAKULAM	June 18, 2013
DAVID, M.D. Vs. MERCY, K.G.	August 21, 2013
DAVIS Vs. INTELLIGENCE OFFICER	February 5, 2013
DEENAMMA CHERIAN Vs. UNION OF INDIA	August 7, 2013
DEEPU S. Vs. STATE BANK OF INDIA	January 16, 2013
DELEEP THARIYAN VARGHESE Vs. STATE OF KERALA	June 26, 2013
DENNIS M.PAUL Vs. M.JOHN ALIAS SAJU	January 15, 2013
DENTAL COUNCIL OF INDIA Vs. CHAIRMAN (ADMN),ANNOOR DENTAL COLLEGE & HOSPITAL	June 11, 2013
DEPUTY COMMISSIONER KENDRIYA VIDYALAYA SANGATHANSANGATHAN Vs. JOHNSON P JOHN	August 13, 2013
DEPUTY COMMISSIONER OF CUSTOMS Vs. A.V.AYESHA	August 19, 2013
DEPUTY SUPERINTENDENT OF POLICE Vs. SEBASTIAN.B S/O. BRUNOSE	July 23, 2013
DESIGN COMBINES Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 1, 2013
DEVADAS M Vs. SARAMMA	January 2, 2013
DEVAKI Vs. SUBRAMANIAN	July 9, 2013
DEVAKY M J Vs. KERALA STATE FINANCIAL ENTERPRISES LTD	March 20, 2013
DEVARAJAN Vs. T.ASOKAN	April 5, 2013
DEVASENA Vs. SHAJI,	July 9, 2013
DEVASIA Vs. DEPUTY DIRECTOR OF EDUCATION	November 8, 2013
DEVASIA @ BABY Vs. STATE OF KERALA	November 4, 2013
DEVASSYA SEBASTIAN Vs. JAIMON JAMES	November 11, 2013
DEVENDER SINGH KRIPAL SINGH @ BUNTY CHOR Vs. STATE OF KERALA	February 6, 2013
DEVI Vs. DAKSHAYANI	October 5, 2013
DEVI VILASAM NAIR KARAYOGAM Vs. THRIKKONNAMARKODU DEVASWOM	December 6, 2013
DEVSHI BHANJI KHONA Vs. UNION OF INDIA	May 31, 2013
DHANANJAYAN Vs. STATE	September 10, 2013
DHANYA Vs. STATE OF KERALA	November 18, 2013
DHANYA TRADERS Vs. COMMERCIAL TAX OFFICER	January 18, 2013
DHARMAPPA SHETTINGARA @ NARAYANA SHETTIGARA Vs. STATE OF KERALA	July 23, 2013
DHARMENDER SINGH Vs. HIGH COURT OF KERALA	May 3, 2013
DHARMODAYAM COMPANY Vs. ASSISTANT SECRETARY, ELECTRICITY DEPARTMENT, THRISSUR CORPORATION; THRISSUR CORPORATION	July 2, 2013
DIDHEESH Vs. STATE OF KERALA	May 20, 2013
DIJIL Vs. SUB INSPECTOR OFPOLICE	January 9, 2013
DIKSON.P.J Vs. STATE BANK OF INDIA	March 12, 2013
DILEEP KUMAR Vs. P.C.JOSEPH @JOSEKUTTY S/O.CHACKO	March 18, 2013
DILEEP KUMAR Vs. STATE OF KERALA AND ORS	November 21, 2013
DILIP Vs. STATE OF KERALA	March 23, 2013
DINESHAN Vs. STATE OF KERALA	June 13, 2013
DIPUNA.D.P. Vs. VICE-CHANCELLOR	November 6, 2013
DIRECTOR STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING Vs. STATE OF KERALA	January 18, 2013
DIRSANA Vs. ABDUL MAJEED	June 17, 2013
DISTRICT UNIT OF K U W J AND ORS Vs. SIVAPRASAD	July 22, 2013
DIVAKARAN Vs. SUB INSPECTOR OF POLICE	May 28, 2013
DIVAKARAN S/O. PARAMU Vs. SUB INSPECTOR OF POLICE	July 16, 2013
DIVINE PROVIDENCE ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA	May 29, 2013
DIVISIONAL FOREST OFFICER MANNARKKAD Vs. MADHAVAN S/O KRISHNAN	February 1, 2013
DIVISIONAL MANAGER UNITED INDIA INSURANCE CO.LTD. Vs. M.AHEMMEDKUTTY, S/O.MOIDEEN	June 7, 2013
DIVYA Vs. STATE OF KERALA	January 2, 2013
DIVYA M,D/O.DEVADASAN,S/O.DEVADASAN Vs. SABITHA K,W/O.HRISHEEKESHAN M.	June 7, 2013
DOMINIC RAJ @ JOLY Vs. STATE OF KERALA AND ORS	December 10, 2013
DR. MANGA PERUNNEPARAMBIL AND GERMANY PERUNNEPARAMBIL Vs. THOMAS PERUNNEPARAMBIL	July 1, 2013
DR. REETHA JAMES Vs. SEBASTIAN MATHEW AND ANR.	May 3, 2013
DR. TOM KURIEN, GASTROENTEROLOGIST AND DR. MATHEW ABRAHAM, ASSISTANT PROFESSOR Vs. STATE OF KERALA	April 3, 2013
DREAM WORLD WATER PARK Vs. TAHSILDAR TRICHUR	September 24, 2013
E M NARAYANAN NAMBOOTHIRI Vs. COCHIN DEVASWOM BOARD	July 3, 2013
E O VARGHESE Vs. THRISSUR MUNICIPAL CORPORATION AND ORS	October 22, 2013
E.A. PHILIPOSE Vs. RAJU S/O.DANIEL	May 22, 2013
E.ANSARUDEEN Vs. TRIBUNAL FOR LOCAL GOVERNMENT INSTITUTION	January 15, 2013
E.DIVAKARAN Vs. JAYAPRAKASH NARAYANAN.K.R.	May 22, 2013
E.F. JULIE Vs. THE STATE OF KERALA, THE DEPUTY DIRECTOR OF EDUCATION, THE DISTRICT EDUCATIONAL OFFICER AND THE MANAGER	July 2, 2013
E.J. DAVIS Vs. COMMISSIONER OF EXCISE	March 20, 2013
E.P.K.BALAKRISHNAN Vs. JITHA	January 14, 2013
E.V. JOSEPH Vs. KERALA STATE ELECTRICITY BOARD	March 19, 2013
EJIRIYOSE Vs. STATE OF KERALA	October 11, 2013
ELDO T.A., S/O.ABRAHAM Vs. STATE OF KERALA, REPRESENTED BY SECRETARY,PERSONNEL AND ADMINISTRATIVE REFORMS	January 14, 2013
ELIKUTTY Vs. ASSISTANT ENGINEER, KERALA STATE ELECTRICITY BOARD	November 6, 2013
ELIYAMMA CHACKO Vs. STATE OF KERALA	March 7, 2013
ELIZABETH GEORGE, W/O.GEROGE VARGHESE Vs. DEPUTY CHIEF ENGINEER	July 16, 2013
ELOOR MUNICIPALITY Vs. ST GEORGE ORTHODOX VALIYAPALLY	February 4, 2013
ELSY MANUEL Vs. STATE OF KERALA	May 20, 2013
EMMANUEL SAREES Vs. STATE OF KERALA	May 28, 2013
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. SREEKAMAKSHY AGENCY (P) LTD.	June 3, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. SEENULAL	May 23, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. REMYA KRISHNAN R.	November 22, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. DASAN	December 3, 2013
EMPLOYEES STATE INSURANCE CORPORATION Vs. MARIA TILES	January 2, 2013
EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR AND ANR. Vs. STATE FARMING CORPORATION OF KERALA LTD.	March 23, 2013
ESCOTEL MOBILE COMMUNICATIONS LIMITED Vs. PULUKKOOL RAMANI	March 26, 2013
ESI CORPORATION Vs. KERALA SOLVENT EXTRACTIONS LTD.	December 18, 2013
ESKEEL DENNIS Vs. STATE OF KERALA	February 4, 2013
ESSEN TRADING COMPANY Vs. BHARAT PETROLEUM CORPORATION LIMITED	April 4, 2013
EXCEL ASSAY AND HALLMARKING CENTRE Vs. COMMERCIAL TAX OFFICER	February 28, 2013
EXECUTIVE ENGINEER Vs. K.THANKAPPAN	January 29, 2013
EXECUTIVE OFFICER Vs. CHOVVA MAHA SIVAKSHETHRA AYYAPPA BAKTHA SANGAM	March 14, 2013
EXPRESS PUBLICATION LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER - II	March 14, 2013
EXPRESS PUBLICATIONS (MADURAI) LIMITED Vs. EMPLOYEES PROVIDENT FUND ORGANISATION	January 21, 2013
EZHUTHU PALLIPARAMBIL BHARATHAN AND ORS Vs. R REJUNA JAYESH	November 11, 2013
EZHUTHUPPALLI VIJAYAN Vs. CHENNIKKATT MOIDEEN KOYA	August 21, 2013
FAISAL Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR	October 31, 2013
FAISAL THANGAL Vs. STATE OF KERALA	June 19, 2013
FAISAL,PAPPALI DESOM Vs. STATE OF KERALA	July 4, 2013
FAIZAL @ THAMMANAM FAIZAL Vs. STATE	June 7, 2013
FAIZAL EROTH Vs. VENKALATH RAVEENDRAN	July 29, 2013
FANCO ANTO. V Vs. FEDERAL BANK LTD. AND THE AUTHORIZED OFFICER	July 3, 2013
FASALU RAHIMAN V Vs. MANAGER BTM	July 18, 2013
FASHION JEWELLERY Vs. COMMERCIAL TAX OFFICER	March 11, 2013
FASHION JEWWLLERY Vs. COMMERCIAL TAX OFFICER	July 22, 2013
FAST & ECONOMIC COURIER Vs. COMMR. OF CUS.	October 10, 2013
FATHIMA Vs. SAINUDHEEN	January 30, 2013
FATHIMA KUNJU Vs. ABDUL REHMANKUTTY	January 18, 2013
FATHIMA MEMORIAL EDUCATIONAL TRUST Vs. UNIVERSITY OF KERALA	July 4, 2013
FATHIMA PUBLIC SCHOOL Vs. STATE OF KERALA	April 10, 2013
FATHIMA SHIRIN Vs. JOINT REGIONAL TRANSPORT OFFICER	August 27, 2013
FATHIMAHANNA Vs. M.K.JITHIN	August 7, 2013
FATHIMATH ZUHRA Vs. THE SYNDICATE BANK, PAIVALIKE BRANCH, REPRESENTED BY ITS BRANCH MANAGER, THE AUTHORIZED OFFICER, SYNDICATE BANK AND B.M. ABOOBACKER	July 8, 2013
FAWAZ ASHRAF Vs. HIBA FAIZAL	August 20, 2013
FAYAZKHAN.H.K, S/O.HASSAINAR Vs. DIRECTOR OF MEDICAL & HEATLH SERVICES	June 26, 2013
FAZALUDIN Vs. STATE OF KERALA	November 13, 2013
FEDERAL BAMK LTD Vs. PUNNUS	October 29, 2013
FEDERAL BANK LTD Vs. ABRAHAM	March 6, 2013
FEDERAL BANK LTD. Vs. CONSUMER DISPUTES REDRESSAL FORUM	May 23, 2013
FEDERAL HOUSE CONSTRUCTION CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA	June 5, 2013
FENNY K P Vs. STATE OF KERALA	June 12, 2013
FERTILIZERS AND CHEMICALS Vs. SEBASTIAN K JOHN	August 29, 2013
FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. P.S.GIRI	June 5, 2013
FINA FRANCIS Vs. UNIVERSITY GRANTS COMMISSION	January 15, 2013
FIROZ Vs. STATE OF KERALA	December 4, 2013
FLOATLES INDIA PVT. LTD. Vs. COMMERCIAL TAX OFFICER	October 30, 2013
FOUSIA MUHAMMED Vs. ASST. COMMISSIONER (ASSESSMENT)	January 21, 2013
FR JIJU VARGHESE AND ORS Vs. FR REJI MANKUZHA AND ORS	October 11, 2013
FR. JUSTIN OLLATTUPURAM, PROCURATOR Vs. STATE OF KERALA AND ORS.	February 25, 2013
FR.VARGHESE PULLYATTEL Vs. STATE OF KERALA	February 1, 2013
FRANCIS JOHN ALAPPATT Vs. P.B. JAYAN, ARUNAN P.B. AND THE BRANCH MANAGER	July 3, 2013
FRANCIS S Vs. STATE OF KERALA AND ORS	December 2, 2013
FRANCIS STANLEY Vs. XAVIER S/O ANTONY	September 10, 2013
FRANCIS, S/O ELIAZ, AND ORS Vs. STATE OF KERALA AND ORS	November 4, 2013
FRESCA, S/O SHYAMAPRASAD Vs. P RADHAKRISHNAN	March 21, 2013
G GOVINDA PILLAI AND ORS Vs. CHAIRMAN AND MANAGING DIRECTOR AND ORS	February 8, 2013
G K GRANITES LTD Vs. VELLAVOOR GRAMA PANCHAYATH; SHIBULAL; T R VISWANATHAN NAIR; GOVERNMENT OF KERALA	July 18, 2013
G MURALEEDHARA KURUP Vs. UNIVERSITY OF KERALA AND ORS	January 7, 2013
G PUSHPALATHA Vs. STATE OF KERALA	December 11, 2013
G S SREEKUMAR Vs. STATE OF KERALA AND ORS	October 10, 2013
G SIMON Vs. STATE OF KERALA AND ORS	February 12, 2013
G VISWANATHAN Vs. ASST COMMISSIONER (ASSESSMENT) COMMERCIAL TAXES SPECIAL CIRCLE AND ORS	February 14, 2013
G. ALEXANDER Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY AND ORS.	December 3, 2013
G. KRISHNAN NAIR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	December 20, 2013
G. PUSHPANGADAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	February 16, 2013
G. RAMACHANDRAN NAIR Vs. SUPERINTENDENT OF POLICE	April 5, 2013
G. SREEKUMAR PRABHU Vs. INDIAN OIL CORPORATION, ERNAKULAM	March 26, 2013
G.BALACHANDRAN Vs. J.MADUSOODANAN PILLAI	June 11, 2013
G.M.MURALEEDHARAN Vs. REGIONAL TRANSPORT AUTHORITY	March 12, 2013
G.P. VIJAYAKUMAR Vs. DISTRICT COLLECTOR, CIVIL STATION	March 23, 2013
G.V.DEVASSY Vs. V.KARTHIYANI	July 12, 2013
G.VASANTHA, PROPRIETOR, Vs. STATE OF KERALA	June 7, 2013
GANESH @ PAULRAJ Vs. STATE OF KERALA	July 24, 2013
GANESH KUMAR Vs. RAJU	April 8, 2013
GANESH MOHAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY	October 29, 2013
GANGADHARA PANICKER @ GANGADHARAN Vs. S.S.SURESH KUMAR	May 20, 2013
GANGAN Vs. CHRISTIN RAJ T.L.	April 9, 2013
GAYATHRI V. Vs. STATE OF KERALA	October 18, 2013
GAYATHRI.V.M. Vs. UNIVERSITY GRANTS COMMISSION	January 3, 2013
GEETHA Vs. CHALIYAR GRAMA PANCHAYATH	October 17, 2013
GEETHA KRISHNANKUTTY Vs. UNION OF INDIA	May 23, 2013
GEETHA SREEDHARAN Vs. S.I.OF POLICE, MALAPPURAM	March 22, 2013
GEGEE SAJEEV Vs. GOVERNMENT OF KERALA	June 21, 2013
GENERAL MANAGER, ABT PARCEL SERVICE Vs. P K JAMEELA AND ORS	November 12, 2013
GEO JOSEPH Vs. MAHATMA GANDHI UNIVERSITY	June 13, 2013
GEOJIT INVESTMENT SERVICES LTD Vs. UNION OF INDIA AND ORS	March 20, 2013
GEORGE Vs. THOMAS	January 9, 2013
GEORGE Vs. STATE OF KERALA	February 22, 2013
GEORGE Vs. SAIDU MUHAMMED	April 11, 2013
GEORGE Vs. SOJAN T.THOMAS	January 22, 2013
GEORGE Vs. VARGHESE	January 16, 2013
GEORGE @ BABY Vs. STATE OF KERALA,REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA	March 14, 2013
GEORGE AND ORS. Vs. ELIAMMA AND ORS.	March 20, 2013
GEORGE CHERIAN Vs. JOY CHERIAN	June 17, 2013
GEORGE JOSEPH Vs. K.ANILAKUMARI	March 1, 2013
GEORGE JOSEPH Vs. STATE OF KERALA AND SUB INSPECTOR OF POLICE	July 2, 2013
GEORGE JOSEPH Vs. STATE OF KERALA	August 28, 2013
GEORGE JOSEPH Vs. DISTRICT EDUCATIONAL OFFICER, KATTAPPANA AND ORS	December 2, 2013
GEORGE JOSEPH Vs. STATE OF KERALA	August 29, 2013
GEORGE JOSEPH @ JEFFY Vs. MOHAMMED AZEEM AND ORS	September 12, 2013
GEORGE LAZAR, S/O.CHEMBAKASSERY Vs. THOMAS	April 5, 2013
GEORGE S/O. ULAHANNAN Vs. STATE OF KERALA	November 15, 2013
GEORGE SEBASTAIN Vs. ANOOP GEORG	July 2, 2013
GEORGE T.I. Vs. K.L. STANLEY	August 20, 2013
GEORGE VARGHESE Vs. VISHNU CHITTY FUNDS AND ORS	February 14, 2013
GEORGE VARGHESE Vs. STATE OF KERALA AND ORS	June 24, 2013
GEORGE VARGHESE @ GEORGE K.VARGHESE Vs. K.V.MATHEW	August 5, 2013
GEORGE WILSON Vs. RESMY PETER	October 25, 2013
GEORGE, S/O.ABRAHAM, PATTAMATTEL HOUSE Vs. STATE OF KERALA	June 12, 2013
GEORGEKUTTY Vs. STATE OF KERALA	February 26, 2013
GIREESH Vs. SUB INSPECTOR OF POLICE	May 20, 2013
GIREESH BABU Vs. PAVITHRAN	June 19, 2013
GIREESH KUMAR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	August 13, 2013
GIREESHAN Vs. STATE OF KERALA	April 4, 2013
GIRISH M.C. Vs. STATE OF KERALA	September 11, 2013
GLADSON JACOB Vs. REJIMON P P; STATE OF KERALA	August 13, 2013
GLAXO SMITHKLINE PHARMACEUTICALS LTD. Vs. STATE OF KERALA	January 9, 2013
GODFREY PRATHAP Vs. SUMIT BOSE	March 23, 2013
GOKULAM CHITS & FINANCE CO PVT LTD Vs. SHERLY SUDARSANAN	February 6, 2013
GOKULAM CHITS AND FINANCE COMPANY Vs. HARIHARA DAS,UDAYAGIRI, KADAKKODU P.O	March 20, 2013
GOKULAM CIT AND FINANCE CO P LTD Vs. DAMODARAN	July 15, 2013
GOPAKUMAR K Vs. DISTRICT COLLECTOR	January 31, 2013
GOPAKUMAR S/O.SADASIVAN Vs. STATE OF KERALA	August 7, 2013
GOPAL Vs. T VENUGOPAL AND ORS	August 26, 2013
GOPALA KAMMATHI MADHAVAKAMMATHI Vs. SUBBARAYA PAI VISWANATHA PAI	May 24, 2013
GOPALAKRISHNAN Vs. RUMUGHAM	March 19, 2013
GOPALAKRISHNAN @ APPY Vs. STATE OF KERALA	May 20, 2013
GOPALAKRISHNAN B. @ GOPALAKRISHNA ACHARYA Vs. STATE OF KERALA	January 18, 2013
GOPALAKRISHNAN NAIR Vs. SETHUKUTTY AMMA	October 8, 2013
GOPALAKRISHNAN NAIR Vs. RADHAMMA	September 3, 2013
GOPALAN Vs. NARAYANAN	July 2, 2013
GOPALAN Vs. CHANDRI	June 7, 2013
GOPALAN Vs. WELFARE FUND INSPECTOR	March 20, 2013
GOPI M G Vs. IDUKKI DISTRICT CO-OPERATIVE BANK LTD AND ORS	March 21, 2013
GOPINATHAN Vs. KERALA STATE ELECTRICITY BOARD	August 27, 2013
GOPINATHAN Vs. RAJAMMA; SUSEELA; SANTHA; RAJAN ALIAS UNNI	July 23, 2013
GOPINATHAN NAIR K.S. Vs. R.S. ANU	January 15, 2013
GOVERMENT OF KERALA Vs. JOLLY SAIMON	April 10, 2013
GOVERNMENT OF KERALA AND ORS Vs. A VISHNU NAMBOODIRI AND ORS	October 11, 2013
GRACY Vs. GEORGE	November 19, 2013
GRACYKUTTY D/O. MATHEW Vs. MAKKAR	July 12, 2013
GRASIM INDUSTRIES LTD Vs. INDUSTRIAL TRIBUNAL	February 8, 2013
GREEN TRACK ENGINEERS AND CONSTRUCTION Vs. KERALA MINERALS AND METALS LTD AND ORS	August 5, 2013
GULAB,S/O HAMSA; NAJEEB, S/O ABDULKHADER Vs. STATE OF KERALA	July 1, 2013
H.K.ABDULLA @ FRUIT ABDULLA Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR	November 1, 2013
HABEEB MOHAMMED Vs. SUNIL KUMAR	January 17, 2013
HAFSATH Vs. DISTRICT EDUCATIONAL OFFICER	March 14, 2013
HAMEED ASBATH AND MUHAMMED RIYAD Vs. STATE OF KERALA AND RAJA	July 2, 2013
HAMSA, S/O. MOIDU MUSALIAR Vs. SECRETARY, SHORNUR CO-OPERATIVE SERVICE BANK LTD	January 21, 2013
HAMZA .C.A. Vs. CORPORATION OF KOCHI	July 5, 2013
HANEEFA Vs. KUMAR	February 20, 2013
HARIDAS Vs. STATE OF KERALA	June 24, 2013
HARIDAS Vs. STATE OF KERALA	August 7, 2013
HARIDAS Vs. STATE OF KERALA	November 26, 2013
HARIDAS Vs. LATHA, SREYA HARIDAS (MINOR) AND SREDHA HARIDAS (MINOR)	May 24, 2013
HARIDAS M. Vs. THE DISTRICT COLLECTOR AND THE SUB INSPECTOR OF POLICE	April 1, 2013
HARIDAS SHENOY Vs. AUTHORIZED OFFICER CANARA BANK	March 11, 2013
HARIDASAN CHEKKOOTTY Vs. STATE OF KERALA	September 23, 2013
HARIKUMAR Vs. STATE OF KERALA	August 16, 2013
HARIKUMAR Vs. TRAVANCORE DEVASWOM BOARD	September 30, 2013
HARIKUMAR P.R. Vs. STATEOF KERALA	February 28, 2013
HARIS Vs. CHATHU	April 9, 2013
HARIS, S/O. KUNHALI Vs. SUB INSPECTOR OF POLICE	June 7, 2013
HAROON RASHEED Vs. STATE OF KERALA AND EXCISE INSPECTOR	December 5, 2013
HASEENA M, W/O ABDUL SATHAR Vs. KASARAGOD DISTRICT CO-OPERATIVE BANK LTD	March 21, 2013
HASHIR KADAMBOT RASHEED Vs. STATE OF KERALA, DEPARTMENT OF HOME AFFAIRS,	November 1, 2013
HASSAN M. Vs. UNION OF INDIA	April 12, 2013
HASSAN, S/O.MAMMEDKOYA Vs. V.BALAKRISHNAN	June 12, 2013
HAZEENA B.K. Vs. KERALA BOOKS AND PUBLICATION SOCIETY	May 21, 2013
HDFC BANK LTD Vs. SUPERINTENDENT OF POLICE (RURAL) AND ORS	January 11, 2013
HEAD LOAD AND GENERAL WORKERS UNION Vs. STATE OF KERALA	November 4, 2013
HEERA EDUCATIONAL & CHARITABLE TRUST Vs. UNION OF INDIA	January 22, 2013
HI-RANGE INTERNATIONAL, REPRESENTED BY ITS MANAGING PARTNER, MRS. LEELA SASIDHARAN AND MRS. LEELA SASIDHARAN, MANAGING PARTNER, HI-RANGE INTERNATIONAL Vs. M/S. CHOICE INTERNATIONAL SERVICES AND THE STATE OF KERALA	October 11, 2013
HIMA MOHAN C. Vs. UNIVERSITY GRANTS COMMISSION	January 18, 2013
HINDUSTAN CONSTRUCTION CO. LTD Vs. STATE OF KERALA	March 6, 2013
HONEY MARKETING DEPOT Vs. STATE OF KERALA	February 6, 2013
HOTEL INDRAPRASTHA Vs. STATE OF KERALA	April 1, 2013
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. JAYIN V KALARIKKAL	April 2, 2013
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. GOVERNMENT OF KERALA	July 5, 2013
HRIDAYANANDA KUMAR T K @ ANAND Vs. PREMSUDHA RAJAN @ SUDHA	October 18, 2013
HRIDAYANANDA KUMAR T.K. @ ANAND Vs. PREMSUDHA RAJAN @ SUDHA	October 18, 2013
HUSNA ASLAM KHAN Vs. STATE OF KERALA	April 16, 2013
HUSSAIN AND MUHAMMADALI Vs. NAZEER J.L., HAJI M. NAZEER AND PATHANAPURAM GRAMA PANCHAYATH	January 2, 2013
HUSSAIN PUNATHIL Vs. FATHIMA	February 8, 2013
HYKON ELECTRONIC SYSTEMS Vs. STATE OF KERALA	January 23, 2013
IBEY SUSAN ISSAC Vs. ANICADU SERVICE CO-OPERATIVE BANK LTD	January 3, 2013
IBNU MASOOD S/O. LATE SIRAJUDHEEN Vs. STATE OF KERALA	July 15, 2013
IBRAHIM Vs. SAYTHUMUHAMMED	September 10, 2013
IBRAHIM Vs. CHERUPILLATT C.J. CHACKO	October 4, 2013
IBRAHIM HAJI Vs. STATE OF KERALA	December 4, 2013
IBRAHIM S/O. UMMERKUTTY Vs. SUB INSPECTOR OF POLICE	November 12, 2013
ICICI LOMBARD GENERAL INSURANCE CO. LTD., MUMBAI Vs. KUNHUMON ALIAS KUNJAN AND OTHERS	January 23, 2013
IDUKKI DISTRICT POLICE CO OPERATIVE SOCIETY LTD Vs. ELECTORAL OFFICER	February 8, 2013
IMMANUEL C.CHRISTOPHER Vs. UNIVERSITY OF CALICUT	November 11, 2013
IMMANUEL K.J. Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR	February 26, 2013
IN RE: THIRUMBADI RUBBER CO. LTD. Vs. STATE	September 4, 2013
INDANE DISTRIBUTORS FORUM Vs. INDIAN OIL CORPORATION LIMITED	January 15, 2013
INDIA MOTOR PARTS AND ACCESSORIES LTD Vs. STATE OF KERALA	July 3, 2013
INDIAN NAVAL CANTEEN SERVICE EMPLOYEES UNION Vs. UNION OF INDIA	September 12, 2013
INDIAN RARE EARTHS LTD Vs. JAYABINDU K V	September 4, 2013
INDIAN RARE EARTHS LTD Vs. JOHN	July 11, 2013
INDIAN TIMBER & PLYWOOD CORPORATION LTD Vs. STATE OF KERALA, REP. BY THE DISTRICT COLLECTOR	April 2, 2013
INDIRA Vs. CORPORATION OF KOZHIKODE	March 7, 2013
INDIRAMMA @ VALSAMMA Vs. SAVITHIRI	January 10, 2013
INDSIL ELECTROSMELTS LIMITED Vs. STATE OF KERALA	February 15, 2013
INDULAL Vs. STATE OF KERALA	May 3, 2013
INDUS TOWERS LTD Vs. SUB INSPECTOR OF POLICE	July 18, 2013
INDUS TOWERS LTD. Vs. KERALA STATE ELECTRICITY BOARD, THE ASSISTANT ENGINEER ELECTRICAL SECTION, EXECUTIVE ENGINEER ELECTRICAL CIRCLE AND DEPUTY CHIEF ENGINEER ELECTRICAL SECTION	May 7, 2013
INDUSIND BANK LTD. Vs. INTELLIGENCE INSPECTOR	May 20, 2013
INNOVATIVE FOODS LTD Vs. UNION OF INDIA	April 12, 2013
INSTITUTE OF HUMAN RESOURCES DEVELOPMENT PROJOE TOWERS Vs. MURALI V S	July 2, 2013
IQBAL, S/O.POKKACHIPARAMBIL MOHAMMED Vs. K.S.SUNILKUMAR	October 30, 2013
IRITTY RANGE KALLUCHETHU VYAVASAYA THOZHILALI Vs. JOSEPH	February 13, 2013
ISIDOR PRASAD Vs. CICILY, K.L. LUCY PREMA AND K.L. SABEENA	October 10, 2013
ISMAIL KUNJU Vs. PANMANA GRAMA PANCHAYATH	December 2, 2013
ISMAIL KUNJU Vs. PANMANA GRAMA PANCHAYAT	December 20, 2013
ISMAIL S/O. SAIDALAVI Vs. P.K.MUHAMMED S/O. MAMMU HAJI	November 5, 2013
ITI LIMITED Vs. TAHSILDAR, PALAKKAD	August 26, 2013
ITI LTD Vs. TAHSILDAR	January 1, 2013
J. MUKTHA BAI, Vs. MANAGING DIRECTOR AND MUTHAIAH	July 8, 2013
J.G.SUMAM Vs. J.G.VIJAYAN	January 16, 2013
JACOB JOHN Vs. KUNJAMMA @ PODIYAMMA	January 18, 2013
JACOB JOHN Vs. JOHN	September 24, 2013
JACOB KURIAN Vs. TAHSILDAR, KOTTAYAM	July 11, 2013
JACOB MATHEW Vs. STATE OF KERALA	July 29, 2013
JACOB THOMAS PUTHUPALLIL Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT,	May 28, 2013
JACOB.M.J., S/O. LATE JOHN Vs. UNION OF INDIA	May 28, 2013
JAGADEESACHANDRAN NAIR Vs. MANOMOHANAN PANDARATHIL	September 9, 2013
JAGADEESH KUMAR @ JAGADEESH Vs. STATE OF KERALA	July 8, 2013
JAGEER Vs. MANAGER, S N M COLLEGE AND OTHERS	February 21, 2013
JAGEER P.P Vs. MANAGER S.N.M. COLLAGE	February 21, 2013
JAIMON JOHN Vs. STATE OF KERALA; KERALA STATE CO-OPERATIVE ELECTION COMMISSIONER; ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL); RETURNING OFFICER	June 19, 2013
JAIMON JOHN Vs. STATE OF KERALA	June 18, 2013
JAIN PAUL KURIAKOSE Vs. STATE OF KERALA	June 3, 2013
JAISON Vs. STATE OF KERALA	January 11, 2013
JAISON,S/O.MALIYEKKAL CHAKKUNNY Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,CO-OPERATION DEPARTMENT	January 17, 2013
JALALU Vs. RAJAN	February 20, 2013
JAMES Vs. SHAJU P JOSE	January 11, 2013
JAMES ABRAHAM Vs. PRASANTH	June 26, 2013
JAMES S/O. VARGHESE Vs. ABDUL JABBAR S/O. FAKKER MUHAMMED	July 12, 2013
JAMES VARGHESE Vs. STATE OF KERALA	July 9, 2013
JANAKI Vs. AYYAPPAN AND ORS	August 16, 2013
JANAKI AMMA D/O MADAMBAT AMMUKUTTY AMMA Vs. ARAVINDAKSHAN S/O KOLLADI KRISHNAN	February 6, 2013
JANAKY @ GOURI VELAYUDHAN AND ORS Vs. KARTHYAYANI @ AMMINI @ NELLU AMMA AND ORS	October 8, 2013
JANARDHANAN Vs. SUMATHY	January 8, 2013
JANEESH P.K. Vs. STATE OF KERALA	March 21, 2013
JASEELA Vs. MANU	June 14, 2013
JATHAVETHAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD	March 14, 2013
JAWAHARLAL Vs. MANIKANTAN	February 19, 2013
JAYA Vs. SHAJI	December 11, 2013
JAYA MATHACHAN AND ORS Vs. SUVARNA REKHA MARINES PVT LTD	July 18, 2013
JAYACHANDRA BABU S.V. Vs. USHA	June 21, 2013
JAYACHANDRAN @ JAYAN Vs. STATE OF KERALA	January 1, 2013
JAYADASAN,S/O GOVINDAN NAIR Vs. SHAJI	June 28, 2013
JAYAKRISHNAN G NAIR Vs. SALINI PRASANNA	March 8, 2013
JAYAKUMAR B. Vs. DEPUTY SUPERINTENDENT OF POLICE	June 5, 2013
JAYAKUMAR P.K. Vs. JIBIN	August 20, 2013
JAYAN Vs. UNION OF INDIA	June 12, 2013
JAYAN Vs. UNION OF INDIA	July 12, 2013
JAYAPRAKASH Vs. NISHA	March 21, 2013
JAYAPRAKASH @ MONACHAN Vs. STATE OF KERALA	June 18, 2013
JAYAPRAKASH, S/O.PRABHAKARAN Vs. AJAYAGHOSH, S/O.APPUKUTTAN, ANIL NIVAS	April 2, 2013
JAYASREE Vs. STATE OF KERALA	January 11, 2013
JAYASREE Vs. JAYAPRAKASH	July 8, 2013
JAYASREE, W/O LATE PRASANNA KUMAR Vs. SOUTH INDIAN BANK LIMITED	January 3, 2013
JAYESH K.P Vs. RAMESH NARUKAVIL VEEDU	January 8, 2013
JAYSON VARGHESE Vs. STATE OF KERALA	August 1, 2013
JEMMA KURIAN Vs. PHILOMINA VARGHESE	January 22, 2013
JENNY RAPPAI Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT	August 13, 2013
JERIN K.C., S/O. LOUIS, AGED 47 YEARS, LOUIS MANDIRAM (H), THARISHUPARAMBU, POOTHURA, ANCHUTHENGU P.O., THIRUVANANTHAPURAM, Vs. THE SUPERINTENDENT OF POLICE, THIRUVANANTHAPURAM RURAL, THIRUVANANTHAPURAM - 695001 AND ORS.	January 7, 2013
JERSON Vs. SANJAY MITHRA AND ORS	September 2, 2013
JESSY MATHEW Vs. DISTRICT COLLECTOR	June 20, 2013
JHONY Vs. UNITED INDIA INSURANCE COMPANY	July 3, 2013
JIGNESH P. Vs. STATE OF KERALA	February 21, 2013
JIJOICE AUGUSTINE Vs. CENTRAL BOARD OF SECONDARY EDUCATION	June 20, 2013
JIKSON, S/O.PAILAN Vs. SANOJ K. PAUL	June 13, 2013
JIMMY MATHEW Vs. STATE OF KERALA	May 20, 2013
JINAN Vs. BHARGAVY	February 1, 2013
JINS JOY Vs. DEVI VILASAM, THENATIONAL INSURANCE COMPANY LIMITED AND MANOJ	July 22, 2013
JISHA P JAYAN Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT	July 15, 2013
JISMY Vs. PRAKASAN	July 31, 2013
JITH Vs. STATE OF KERALA	March 25, 2013
JITHAMOL Vs. K.R. SURESH KUMAR	February 26, 2013
JITHEESH Vs. STATE OF KERALA	June 4, 2013
JITHESH Vs. STATE OF KERALA	October 3, 2013
JITHIN M.V. Vs. I.P. SAMBASIVAN, UMMARK AND MANAGER	July 9, 2013
JOBIN BERNARD Vs. KOTTATHARA GRAMA PANCHAYATH	May 27, 2013
JOBY Vs. ELSY	June 12, 2013
JOHAN Vs. KOTTAYAM MUNICIPALITY	October 21, 2013
JOHN JACOB Vs. STATE OF KERALA AND ORS	July 24, 2013
JOHN THOMAS Vs. STATE TRANSPORT AUTHORITY	December 6, 2013
JOHN VARGHESE Vs. SWEENA ANNA THOMAS	November 13, 2013
JOHN VARGHESE Vs. SWEENA ANNA THOMAS	November 8, 2013
JOHNSON Vs. DISTRICT COLLECTOR	June 10, 2013
JOHNSON P.S Vs. ANCHALOSE A.E	July 2, 2013
JOHNSON.K.SAMUVAL Vs. MOLLY MERCILIN	July 1, 2013
JOHNY AND ORS Vs. STATE OF KERALA AND ORS	December 17, 2013
JOHNY K.PAUL Vs. STATE OF KERALA	August 7, 2013
JOINT DIRECTOR, ESI CORPORATION Vs. EASTERN RUG MILLS	January 17, 2013
JOJU @ JOJI Vs. SREEKUMAR	March 27, 2013
JOMON PUTHENPURACKAL Vs. JOY KAITHARATH	July 4, 2013
JOMY THOMAS MANJOORAN Vs. K.S.E.B.	January 30, 2013
JONAMMA JAMES Vs. M.S.PRATHEESH S/O. M.K.SOMAN	July 11, 2013
JOSCO GOLD CORPORATION PVT. LTD Vs. COMMERCIAL TAX OFFICER	February 4, 2013
JOSCO GOLD CORPORATION PVT. LTD. Vs. THE COMMERICAL TAX OFFICER	March 6, 2013
JOSE Vs. STATE OF KERALA	May 20, 2013
JOSE Vs. ABY	February 25, 2013
JOSE Vs. CHAKKU	February 4, 2013
JOSE Vs. STATE OF KERALA	April 8, 2013
JOSE Vs. E.S. JOSE AND BRAHMADATHAN NAMBOODIRIPPAD	July 1, 2013
JOSE Vs. SELVIN	July 23, 2013
JOSE KOSHY GEORGE Vs. STATE OF KERALA	August 13, 2013
JOSE N.I. Vs. A.P. KURIAN,	November 6, 2013
JOSE P T Vs. INTELLIGENCE OFFICER	February 5, 2013
JOSE PAPPY Vs. LILLYKUTTY VARGHESE	June 12, 2013
JOSE SEBASTIAN Vs. STATE OF KERALA	July 29, 2013
JOSE SEBASTIAN Vs. SUB INSPECTOR OF POLICE	August 2, 2013
JOSE THETTAYIL Vs. STATION HOUSE OFFICER	August 1, 2013
JOSE, S/O VARGHESE Vs. RAMAKRISHNAN K.V.	June 6, 2013
JOSE.P. Vs. STATE OF KERALA	January 21, 2013
JOSEH,S/O RAPPAI Vs. STATE OF KERALA AND ORS	January 7, 2013
JOSELY Vs. GIRISH KUMAR	October 18, 2013
JOSEOH Vs. STATE OF KERALA	August 12, 2013
JOSEPH Vs. TAHSILDAR	January 17, 2013
JOSEPH Vs. TOMI ANTONY	September 4, 2013
JOSEPH Vs. STATE OF KERALA AND ORS	October 8, 2013
JOSEPH Vs. STATE OF KERALA	March 21, 2013
JOSEPH @ ANIYAN Vs. STATE OF KERALA	July 9, 2013
JOSEPH @ APPACHAN Vs. V.M.LATHEEF, S/O.V.K.MUHAMMED RAWTHER	June 3, 2013
JOSEPH @ JOSE Vs. STATE OF KERALA	June 4, 2013
JOSEPH @ SUNNY AND ORS Vs. RENNY THOMAS K AND ORS	October 21, 2013
JOSEPH DEVOOS; SISILY; SEENGAYYAN VINCENT; ANTONY DAS; ALEXANDER; YANTHRIKKAMMA THEYORIS; PANIYAMMA; JOREES THWANINDH; AMBI CHANDRAN; SILUVA; YAGAPPAN SABARIYAKAR; KARIOSE NASRETH; YAGAPPAN SIMON; YON POSKO; FRANCIS SOOSA PILLAI Vs. SOOSAMMA; SALOMI; JANOVA; KATHERINE; MARIYA VICTOR; MARIYA ADOLPH	July 25, 2013
JOSEPH EMMANUEL Vs. JOHN VARGHESE	July 3, 2013
JOSEPH GEORGE Vs. K. JOHN	December 3, 2013
JOSEPH HUBE Vs. K.M.SIVAN CHETTIYAR	October 17, 2013
JOSEPH JOHN Vs. STATE OF KERALA	January 1, 2013
JOSEPH LUKOSE ELLANKIL Vs. SECRETARY TO GOVERNMENT	June 5, 2013
JOSEPH MATHEW @ JOSE, THEKKEKUTTU Vs. TOMY GEORGE @ TOM	November 4, 2013
JOSEPH P T ALIAS THOMAS JACOB Vs. UNION OF INDIA	September 12, 2013
JOSHI Vs. STATE OF KERALA	April 4, 2013
JOY Vs. STATE OF KERALA	April 19, 2013
JOY JOSEPH Vs. OUSEPH	August 2, 2013
JOY KIATHARATH, AGED 63 YEARS, S/O.ANTONY Vs. STATE OF KERALA	October 11, 2013
JUBILEE MISSION HOSPITAL Vs. INCOME TAX OFFICER	February 15, 2013
JULIAS NIKHITHAS Vs. INSPECTOR GENERAL OF POLICE	July 30, 2013
JUSTIN GEORGE Vs. SANIYA DERRY	June 21, 2013
JYOTHI D/O VELAYUDHAN Vs. KRISHNAMOORTHI @ M D K BABU; RAJI D/O RAGHAVAN	March 20, 2013
JYOTHI PRASAD BHAT Vs. K SUNDARA RAJAN	July 2, 2013
JYOTHI REGHUNATHAN Vs. C.V. SREENIVASAN,	February 25, 2013
K ANIL KUMAR Vs. K G VINOBA AND ORS	October 18, 2013
K BALAKRISHNAN NAIR Vs. MALABAR DEVASWOM BOARD AND ORS	July 19, 2013
K C ASHOKAN Vs. KANDATHIL SASIDHARAN	November 12, 2013
K G RAJAMOHAN Vs. STATE OF KERALA	August 7, 2013
K J ANTONY @ PAPPAN Vs. STATE OF KERALA	January 8, 2013
K J THOMAS Vs. LIFE INSURANCE CORPORATION OF INDIA; CHAIRMAN; ZONAL MANAGER; SENIOR DIVISIONAL MANAGER	July 17, 2013
K L GRACY W/O VARGHESE AND ORS Vs. LUKA JOSE S/O LUKA KOCHUPARAMBIL HOUSE AND ORS	October 1, 2013
K M ABDUL NAJEEB Vs. T C SAINABI AND ORS	November 8, 2013
K M P TEXTILES Vs. REGIONAL DIRECTOR ESI CORPORATION	April 2, 2013
K M RAJAN AND ORS Vs. CHIEF MANAGER, FEDERAL BANK AUTHORISED OFFICER AND ORS	April 1, 2013
K M UNNIKRISHNAN Vs. TRAVANCORE DEVASWOM BOARD AND ORS	July 16, 2013
K MOHAMMADALI, S/O NOORUDHEEN Vs. KANNUR DISTRICT CO-OPERATIVE BANK LTD AND ORS	March 21, 2013
K N CHANDRAN Vs. STATE OF KERALA	October 9, 2013
K P ABDURAHIMAN @ ATHIRANI AND ORS Vs. STATE OF KERALA AND ORS	February 11, 2013
K P HAMZA, S/O ABOOBACKER Vs. STATE OF KERALA; VILLAGE OFFICER, KANNUR; TAHSILDAR, TALUK OFFICE, KANNUR	March 22, 2013
K PRABHAKARAN Vs. STATEOF KEARALA AND ORS	August 12, 2013
K R RAJAN, S/O RAMACHANDRAN NAIR Vs. STATE OF KERALA AND ORS	December 11, 2013
K R SASI S/O RAGHAVAN Vs. HIGH OF KERALA	October 25, 2013
K RATHEENDRA BAI Vs. HOUSE S RADHIKA	October 25, 2013
K S SANTHOSH Vs. SUNIL AND ORS	September 3, 2013
K SASIDHARAN AND ORS Vs. STATE BANK OF INDIA AND ORS	October 21, 2013
K SAVITHRI Vs. BABURAJAN	June 24, 2013
K T SAFEEQUE Vs. STATE OF KERALA	July 24, 2013
K V BENNY, S/O P U VARGHESE; E V YOHANNAN, S/O VARGHESE; JIJO PAUL, S/O LATE POULOSE AND ORS Vs. YUHANAN MAR SEVARIOUS METROPOLITAN; FR GHEEVARGHESE KOLLANNUR AND ORS	July 8, 2013
K V DHANANJAYAN Vs. KAMALAKSHMI AND ORS	September 25, 2013
K V RAMAKRISHNAN Vs. CHIEF ENGINEER,TRANSMISSION DIVISION AND ORS	February 15, 2013
K VENUGOPAL, MANGALASSERIL VEEDU Vs. P C USHADEVI, DEVI BHAVANAM	February 11, 2013
K VISWAMBHARAN Vs. INTELLIGENCE INSPECTOR	May 20, 2013
K. DASAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	June 26, 2013
K. MATHEW, PROPRIETOR, DECCAN CABLE INDUSTRIES, THRIPPILAZHIKOM P.O. KUZHIMATHICAD, KOLLAM DISTRICT Vs. THE COMMERCIAL TAX OFFICER, KOTTARAKKARA KOLLAM DISTRICT	January 8, 2013
K. NADARAJAN Vs. STATE OF KERALA	November 11, 2013
K. NARAYANAN Vs. STATE OF KERALA	November 8, 2013
K. SASIDHARAN, S/O. RAMAN NAIR Vs. M. RAVEENDRAN	July 3, 2013
K. SIVAPRASAD, S/O. KARUNAKARAN, MANGATTETHU HOUSE, ELIPPAKULAM MURI, VALLIKUNNAM VILLAGE, MAVELIKKARA TALUK Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM - 682031,	January 7, 2013
K. SREEDHARAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	September 25, 2013
K. VISWAMBHARAN, Vs. INTELLIGENCE INSPECTOR,	January 7, 2013
K. VRINDA DEVI Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HIGHER EDUCATION AND ORS.	September 25, 2013
K.A. AUGUSTINE Vs. STATE OF KERALA	February 22, 2013
K.A. POULOSE, KAITHARATHU HOUSE, MOTHIRAKANNI, PARIYARAM Vs. THE KERALA STATE ELECTRICITY BOARD REP. BY THE SECRETARY, K.S.E.B., THIRUVANANTHAPURAM	January 10, 2013
K.A. SAJI Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT	November 6, 2013
K.AJAYAKUMAR Vs. MINI	December 10, 2013
K.B.RATNAVALLY Vs. V.K.ANANDARAJ	October 21, 2013
K.C. ANSARALI Vs. ADMINISTRATOR UNION OF TERRITORY OF LAKSHADWEEP, KAVARATTI	June 26, 2013
K.C. MOHAMMED IQBAL Vs. UNION BANK OF INDIA AND THE BRANCH MANAGER	July 1, 2013
K.C. SUHURA Vs. UNDER SECRETARY	January 21, 2013
K.C.ABDUL RAHIMAN Vs. STATE OF KERALA	August 26, 2013
K.C.CHINNAMMA Vs. STATE OF KERALA	April 4, 2013
K.C.MOHANAN,ANUGRAHA Vs. CHIEF COMMISSIONER OF INCOME TAX	January 1, 2013
K.C.THOMAS Vs. BABY, PROPRIETOR	April 2, 2013
K.C.VALSALA Vs. DIRECTOR GENERAL OF POLICE	January 16, 2013
K.CHANDRA BOSE Vs. METHALA KSHEEROLPADAKA SAHAKARANA SANGHAM LTD	November 19, 2013
K.F.FRANCIS Vs. B.RAMAN PILLAI	November 21, 2013
K.GANGADARAN,PERMANENT LABOURER Vs. COMPTROLLER, KERALA AGRICULTURAL UNIVERSITY	May 22, 2013
K.H. TRADERS Vs. COMMISSIONER OF INCOME TAX	January 9, 2013
K.I.P. CONSTRUCTIONS COMPANY Vs. INTELLIGENCE OFFICER (IB) COMMERCIAL TAXES	November 28, 2013
K.J.JESTINE Vs. K.PRASAD	September 5, 2013
K.J.THOMAS @ BABY Vs. STATE OF KERALA	November 25, 2013
K.K. BALAKRISHNAN Vs. STATE OF KERALA	September 25, 2013
K.K. MOHANAN Vs. SASI ANANDA	March 4, 2013
K.K. SANTHOSH Vs. C.V. MATHEW AND STATE OF KERALA	July 22, 2013
K.K. VELAYUDHAN Vs. ASSISTANT EXECUTIVE ENGINEER, KERALA STATE ELECTRICITY BOARD	January 2, 2013
K.K.ANANDAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION	January 31, 2013
K.K.THANKAMMA Vs. STATE OF KERALA	June 6, 2013
K.KRISHNAN NAIR Vs. YAMUNA	March 4, 2013
K.KRISHNAN,S/O.KOCHU RAMAN NADAR Vs. KERALA STATE POLLUTION CONTROL BOARD	June 11, 2013
K.KUNHIKRISHNAN Vs. STATE	July 22, 2013
K.KUNJIKOYA @ K.K.KOYA Vs. UNITED INDIA INSURANCE CO.LTD	February 6, 2013
K.L.POLY Vs. STATE OF KERALA	October 30, 2013
K.M. BABU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC	March 4, 2013
K.M. GEORGE Vs. SHEELA	May 21, 2013
K.M. SAFEER Vs. SREEJITH	January 7, 2013
K.M.AMBROSE Vs. STATE OF KERALA	February 7, 2013
K.M.C. MAHIN Vs. STATE OF KERALA	November 18, 2013
K.M.JOY Vs. SAVITHRI GOPI	March 14, 2013
K.M.KHALID Vs. STATE OF KERALA	December 11, 2013
K.M.PARVEESE Vs. STATE	May 29, 2013
K.MALLIKA Vs. STATE OF KERALA	May 30, 2013
K.MOHANDAS Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED	May 28, 2013
K.N.BALAKRISHNAN NAIR Vs. MUVATTUPUZHA MUNCIPALITY	August 19, 2013
K.N.BALAKRISHNAN NAMBIAR Vs. PRINCIPAL	May 22, 2013
K.N.SASIDHARAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	November 11, 2013
K.N.SUKUMARAN NAIR Vs. RETURNING OFFICE TO IDUKKI DISTRICT EX-SERVICEMEN EMPLOYEES CO-OPERATIVE SOCIETY LTD	June 3, 2013
K.N.SUSHAMA Vs. P.ARJUNAN	December 4, 2013
K.N.UNNIKRISHNAN Vs. K.GIRIJA KUMARI	October 10, 2013
K.NANU Vs. C.H. KUNHIKRISHNA KURUP	August 19, 2013
K.NARAYANAN Vs. EXCISE INSPECTOR	August 16, 2013
K.O. JOSEPH Vs. THE COMMISSIONER OF LAND REVENUE AND THE DISTRICT COLLECTOR	July 9, 2013
K.P. ALAVI Vs. P.P. JAMEELA	June 13, 2013
K.P. BHARGAVAN PILLAI Vs. KERALA STATE ELECTRICITY BOARD	November 13, 2013
K.P. KARTHIGESU Vs. STATE OF KERALA	August 12, 2013
K.P. KASIM, S/O. K.K. PAREED, KANIYAMPALA HOUSE, THODUPUZHA EAST P.O., IDUKKI DISTRICT, PIN - 685584 Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001,	January 4, 2013
K.P. RAVEENDRAN Vs. P. SATHI VIJAYAN	August 21, 2013
K.P. RAVEENRAN Vs. THE DEPUTY DIRECTOR OF EDUCATION AND THE ASSISTANT EDUCATIONAL OFFICER	December 3, 2013
K.P. SANJEEV KUMAR Vs. THE SECRETARY, LOKNATH WEAVERS INDUSTRIAL CO-OPERATIVE SOCIETY LTD. AND STATE OF KERALA	October 11, 2013
K.P.FENNY Vs. STATE OF KERALA	July 25, 2013
K.P.HARIDAS,MANAGING DIRECTOR Vs. MALAPPURAM MUNICIPALITY	February 6, 2013
K.P.JAYA Vs. UNIVERSITY OF KERALA	June 24, 2013
K.P.JAYARAJAN Vs. KERALA STATE WAREHOUSING CORPORATION,	May 23, 2013
K.P.L. OIL MILLS (P) LTD Vs. EMPLOYEES' STATE INSURANCE CORPORATION	March 21, 2013
K.P.MUHAMMED, S/O. MOIDEEN KOYA Vs. M.ABDURAHIMAN, S/O. KUTTIYAMU	March 14, 2013
K.P.RATNAVALLY Vs. K.P.HEMARAJ	January 21, 2013
K.PADMANABHAN Vs. GENERAL MANAGER	January 17, 2013
K.PRABHAKARAN Vs. STATE OF KERALA	May 23, 2013
K.PRAKASAN Vs. ANJILICHIRA S/O. BAVAKUNJU	November 12, 2013
K.PRAKASHAN, S/O.VELAYUDHAN, Vs. SAJITH, S/O.SASIDHARAN	June 10, 2013
K.PREMARAJ Vs. MANAGING DIRECTOR, MIMS HOSPITAL	April 9, 2013
K.R. HASHIR, GOVT. CONTRACTOR Vs. STATE OF KERALA, REP. BY THE SECRETARY TO GOVERNMENT	March 21, 2013
K.R. JYOTHILAL IAS Vs. M.J.MATHAI	December 20, 2013
K.R. RAJARAM Vs. C.S. SHIBU	February 13, 2013
K.R.DAVID Vs. SUB INSPECTOR OF POLICE	March 21, 2013
K.R.SURAJ Vs. EXCISE INSPECTOR	January 11, 2013
K.RAMESH Vs. STATE OF KERALA	February 20, 2013
K.RAVI Vs. STATE OF KERALA	June 19, 2013
K.S. JOSEPH Vs. DEPUTYTAHSILDAR	March 18, 2013
K.S. KUNHUMON Vs. GURUVAYOOR DEVASWOM, ADMINISTRATOR GURUVAYOOR DEVASWOM AND DEPUTY DIRECTOR OF LOCAL FUND AUDIT	July 2, 2013
K.S.ABDUL MAJEED Vs. BEERU.P.K	August 1, 2013
K.S.E.B. Vs. MINOR VINOY	December 13, 2013
K.S.GANESAN Vs. STATE OF KERALA	November 25, 2013
K.S.HEGDE Vs. UNION OF INDIA	July 1, 2013
K.S.KUNJUBEEVI, W/O.AHAMMED Vs. K.H. ABDUL KAREEM	January 29, 2013
K.S.MURALEEKRISHNAN Vs. ASSISTANT ENGINEER	April 4, 2013
K.S.UMMER Vs. VIDYAS KALESAN	June 13, 2013
K.SANTHOSH ASSISTANT ENGINEER Vs. CHIEF ENGINEER (H.R.M.)	September 30, 2013
K.SASIDHARAN Vs. STATE OF KERALA	May 7, 2013
K.SASIDHARAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT	January 16, 2013
K.SASIDHARAN Vs. SAJAN PETER	April 2, 2013
K.SUBRAMANIAN Vs. KERALA WATER AUTHORITY	March 21, 2013
K.SUDEVAN Vs. DISTRICT EDUCATIONAL OFFICER, PALAKKAD	January 16, 2013
K.SUKUMARAN NAIR Vs. STATE OF KERALA	May 23, 2013
K.SUNIL BABU Vs. MARIYA V.JOY	June 10, 2013
K.T. SURESH Vs. STATE OF KERALA	November 19, 2013
K.T.VARGHESE Vs. PARAKKADAVU GRAMA PANCHAYATH	June 10, 2013
K.U.GEORGE Vs. NATIONAL INSURANCE CO.LTD.	June 11, 2013
K.V. CHELLAPPAN Vs. VINEETHA RADHAKRISHNAN	June 20, 2013
K.V. MATHEW Vs. INCOME TAX OFFICER	October 4, 2013
K.V. PAUL Vs. K.P. JOY	January 18, 2013
K.V. RAMAKRISHNAN Vs. PRASAD.P.P	June 18, 2013
K.V. SURENDRAN Vs. STATE OF KERALA	January 4, 2013
K.V.BHUVANENDRAN Vs. KERALA STATE ELECTRICITY BOARD	November 7, 2013
K.V.DINESHAN Vs. JAYASREE R.	December 17, 2013
K.V.JACOB Vs. STATE OF KERALA	January 1, 2013
K.V.JAYARAJAN Vs. GOVERNMENT OF KERALA	May 27, 2013
K.V.NARAYANI Vs. K.V.KAMALAM	March 4, 2013
K.V.PREMARAJAN Vs. STATE OF KERALA	November 19, 2013
K.VALSALA Vs. COMMERCIAL TAX OFFICER	January 31, 2013
KABEER A Vs. STATE OF KERALA	February 8, 2013
KADAMBUKATTIL EXPORTS Vs. NILKAMAL LTD	April 1, 2013
KADAPLAMATTOM Vs. JOHNY ROY	August 12, 2013
KADEEJA Vs. MANAGING DIRECTOR	October 18, 2013
KADUNGON ABDULKHADER Vs. KODIYIL NASEEMA	February 22, 2013
KAIRALI AYURVEDIC HEALTH RESORT PVT.LTD Vs. COMMERCIAL TAX OFFICER	February 5, 2013
KAIRALI PURUSHA SWASRAYA SAMITHI Vs. AUTHORISED OFFICER	March 5, 2013
KAISAL Vs. STATE OF KERALA AND SAKKARIYA K.M.	July 1, 2013
KALA Vs. ANIYANKUNJU	January 4, 2013
KALANGOTTA PRADEEPAN Vs. THIYADETH ABOOBACKER	March 19, 2013
KALIKKOTT SHAMAL Vs. NATIONAL INSURANCE CO. LTD	July 30, 2013
KALIMUTHU Vs. STATE OF KERALA	November 7, 2013
KALLANGADI EDATHIL CHATHAN VEETTIL KUMARAN KIDAVU Vs. NIDUVANCHALIL KELOTH DAMODARAN NAIR	February 28, 2013
KALLIYOOR SERVICE CO-OPERATIVE BANK LTD. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES	December 4, 2013
KALLUKETTIYA PEEDIKAYIL KARUKKANPADINHARE Vs. KALLUKETTIYA PEEDIKAYIL KARUKKANPADINJARE PURAYIL	January 28, 2013
KALLUKKADAN RICE MILL Vs. EMPLOYEES STATE INSURANCE CORPORATION	April 2, 2013
KALPATHUR THULICHAPUTHIYEDATH ROHINI AMMA AND ORS Vs. KANNAMBATHPARA KSHETHRA COMMITTEE	February 11, 2013
KALYANI AMMA Vs. STATE OF KERALA	June 4, 2013
KAMAKSHY SEKHAR Vs. AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER	January 18, 2013
KAMALA KRISHNAN NAIR Vs. NAIR SERVICE SOCIETY	March 5, 2013
KAMALA M. Vs. PALLITHODI RETNAKARAN, PANAGAVIL VALARU AND SHANMUGHAN	July 23, 2013
KAMALAKSHI AND ORS Vs. STATE OF KERALA AND ORS	February 14, 2013
KAMALAMMA Vs. KRISHNANKUTTY	January 14, 2013
KAMALESWARAN CHELLAPPAN Vs. C. KAMALASANAN	March 5, 2013
KAMBRA ABDUL MAJEED Vs. K.T.PRAMOD	November 28, 2013
KAMIL MOHAMMED Vs. STATE OF KERALA	January 10, 2013
KANAKA SATHEESH Vs. THE DEPUTY LABOUR COMMISSIONER,	January 7, 2013
KANAKARAJ Vs. STATE OF KERALA	August 20, 2013
KANAKARAJAN Vs. VIPIN	September 3, 2013
KANARAN Vs. ADDITIONAL DISTRICT MAGISTRATE	July 1, 2013
KANDIYIL RAJAN Vs. MOIDU HAJI	October 4, 2013
KANNAN Vs. STATE OF KERALA	December 18, 2013
KANNAN,P.V.(DR.) Vs. MEENAKSHI	March 27, 2013
KANNUR MEDICAL & DENTAL COLLEGE Vs. STATE OF KERALA	August 2, 2013
KANTHASWAMY S/O PAZHANNIAPPA UDAYAR AND ORS Vs. RAJAMMA W/O BABURAJ	February 13, 2013
KAPICO KERALA Vs. RATHEESH K R	December 10, 2013
KARAYI CHANDRASEKHARAN Vs. INSPECTOR OF POLICE	January 8, 2013
KARBALA TRUST Vs. SECRETARY GENERAL EDUCATION DEPARTMENT	May 31, 2013
KARIKKOTH PRAMOD AND ORS Vs. STATE OF KERALA	February 5, 2013
KARTHIKA RAJEEV Vs. STATE OF KERALA	September 6, 2013
KARTHIKEYAN NAIR Vs. ASSISTANT EXECUTIVE ENGINEER	March 22, 2013
KARTHIYANI PILLAI Vs. N. MOHAN KUMAR	June 25, 2013
KARULAI GRAMA PANCHAYATH Vs. THE DISTRICT COLLECTOR AND THE SUPERINTENDENT OF POLICE	March 20, 2013
KARUVAN PRASANTHAN Vs. STATE OF KERALA	February 15, 2013
KARUVATH HARIDASAN Vs. SPECIAL TAHSILDAR	June 6, 2013
KAVALANGAD SERVICE CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION AND ORS	October 21, 2013
KAVIRAJAN Vs. STATE OF KERALA	June 27, 2013
KDASSERI BIJU Vs. SAJIVAN MUNDIADI	October 1, 2013
KENT CONSTRUCTIONS PVT. LTD Vs. CORPORATION OF KOCHI	November 21, 2013
KERALA ARTS & SCIENCE UNAIDED COLLEGE MANAGEMENT ASSOCIATION, REPRESENTED BY ITS SECRETARY Vs. STATE OF KERALA	August 2, 2013
KERALA BUS TRANSPORT ASSOCIATION Vs. TRANSPORT COMMISSIONER	January 22, 2013
KERALA CLASSIFIED HOTELS & RESORTS ASSOCIATION Vs. UNION OF INDIA	July 3, 2013
KERALA ELECTRICAL & ALLIED ENGINEERING CO LTD Vs. G MURALEEDHARAN PILLAI AND ORS	September 6, 2013
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. G MURALEEDHRAN PILLAI AND ORS	December 6, 2013
KERALA GOVERNMENT Vs. DIRECTOR OF INSURANCE MEDICAL SERVICE	February 15, 2013
KERALA LAND DEVELOPMENT CORPORATION CORPORATION LTD Vs. RAVEENDRAN	July 2, 2013
KERALA NADUVATHUL MUJAHIDEEN Vs. CIRCLE INSPECTOR OF POLICE	January 15, 2013
KERALA NADVATHUL MUJAHIDEEN Vs. STATE OF KERALA	May 22, 2013
KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES	July 4, 2013
KERALA PUBLIC SERVICE COMMISSION Vs. SASIKUMAR	September 10, 2013
KERALA PUBLIC SERVICE COMMISSION Vs. R.ANILKUMAR	April 2, 2013
KERALA PUBLIC SERVICE COMMISSION Vs. JELPHY	November 5, 2013
KERALA RUBBER FOOT WEAR MANUFACTURERS AND EXPORTERS ASSOCIATION Vs. STATE OF KERALA	November 26, 2013
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LIMITED Vs. DISTRICT COLLECTOR	November 1, 2013
KERALA STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. TRAVANCORE DEVASWOM BOARD AND ORS	November 11, 2013
KERALA STATE CO-OPERATIVE RUBBER Vs. K.J.CHERIACHAN (FORMER CLERK	January 31, 2013
KERALA STATE COUNCIL FOR SCIENCE Vs. PADMAKSHAN	June 18, 2013
KERALA STATE ELECTRICITY BOARD Vs. D.K.KRISHNAKUMARI	June 4, 2013
KERALA STATE ELECTRICITY BOARD Vs. BABY S/O. DANIEL	June 7, 2013
KERALA STATE ELECTRICITY BOARD Vs. PAUL	February 21, 2013
KERALA STATE ELECTRICITY BOARD Vs. M/S. M.K.FABRICS	April 11, 2013
KERALA STATE ELECTRICITY BOARD Vs. F.STEPHEN	January 29, 2013
KERALA STATE ELECTRICITY BOARD Vs. P.O.DEVASSYKUTTY	January 9, 2013
KERALA STATE ELECTRICITY BOARD Vs. T.A.KURUVILLA	October 7, 2013
KERALA STATE ELECTRICITY BOARD Vs. T.P.LONAN	March 14, 2013
KERALA STATE ELECTRICITY BOARD, Vs. S.KRISHNAMBAL,	May 24, 2013
KERALA STATE INSURANCE DEPARTMENT Vs. V. ISMAIL	October 22, 2013
KERALA STATE PETROLEUM TRADERS ASSOCIATION NARAYANEEYAM Vs. UNION OF INDIA AND ORS.	December 4, 2013
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY	April 5, 2013
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY	April 4, 2013
KERALA STATE WAKF BOARD Vs. APPELLATE AUTHORITY	February 26, 2013
KERALA STATE WOMENS DEVELOPMENT CORPORATION LTD Vs. BEENA P M	September 5, 2013
KERALA VYAPARI VYAVASAYI EKOPANA Vs. STATE OF KERALA	April 2, 2013
KERALA WATER AUTHORITY Vs. M.M.VARGHESE	March 1, 2013
KERALA WATER AUTHORITY Vs. SASIKUMAR	January 21, 2013
KERALA WATER AUTHORITY Vs. INSPECTING ASSISTANT COMMISSIONER; DEPUTY COMMISSIONER, COMMERCIAL TAXES	April 1, 2013
KESAVAN JAYANTHI Vs. AJAYAKUMAR, S/O.APPU	June 3, 2013
KESAVAPILLAI GOPAKUMAR Vs. PADMANABHA PILLAI KUMARASWAMY @ PALANI	December 2, 2013
KHADEEJA AND ORS. Vs. JAISY EMMANUEL AND THE ORIENTAL INSURANCE COM. LTD.	September 24, 2013
KHADER S/O. MUHAMMED Vs. STATE OF KERALA	August 5, 2013
KHILARU Vs. STATE OF KERALA	September 11, 2013
KIRAN GLOBAL CHEMS LIMITED Vs. STATE OF KERALA	August 26, 2013
KISHORE AND ORS Vs. BINU N AND ORS	February 12, 2013
KITEX GARMENTS LTD. Vs. CUS. AND C. EX. SETTLEMENT COMMISSION, CHENNAI	January 18, 2013
KMCT DENTAL COLLEGE Vs. STATE OF KERALA	July 26, 2013
KOCHI REFINERY EVICTEES CONSTRUCTION WORKERS ASSOCIATION Vs. BHARAT PETROLEUM CORPORATION LIMITED AND ORS	February 7, 2013
KOCHOUSEPH CHITTILAPPILLY Vs. UNION OF INDIA	March 13, 2013
KOCHU P.K. Vs. STATE OF KERALA REP. BY ITS SECRETARY	January 16, 2013
KOCHU SANKOO. K Vs. THE DISTRICT COLLECTOR, COLLECTORATE, THE DEPUTY TAHSILDAR, REVENUE RECOVERY, THE MANAGER, SYNDICATE BANK AND K.C. PRAKASH	May 22, 2013
KOCHURANI Vs. THOMAS MATHEW	March 25, 2013
KOCHURANI W/O.JOSE, Vs. LINI, W/O.SEBASTIAN	June 7, 2013
KODAKKATTIL ABDUL SALAM Vs. STATE OF KERALA	February 12, 2013
KOMALAVALLY Vs. K.V. SASI	January 7, 2013
KOMAN GURUKKAL MEMORIAL EDUCATIONAL Vs. K. BALAGOPALAN	January 28, 2013
KOOVAPPALLY SERVICE CO OP BANK LTD Vs. K J VARKEY, KOLLIKOLAYIL, KOOVAPPALLY, KOTTAYAM, STATE OF KERALA	January 4, 2013
KORU, S/O.RAVUNNI Vs. ASSISTANT EXECUTIVE ENGINEER	January 17, 2013
KOTAK MAHINDRA PRIME LTD AND ORS Vs. SUDHAKARAN P S AND ORS	October 28, 2013
KOTTA MUHAMMED Vs. SUB INSPECTOR OF POLICE, PERUMBAVOOR	October 9, 2013
KOTTIKULAM NADUTHOPPIL MOHAMMED JIFFREY Vs. STATE OF KERALA AND ORS	October 4, 2013
KOYA, S/O ALI AND ORS Vs. STATE OF KERALA	May 22, 2013
KOYAKUTT Vs. NATIONAL INSURANCE CO.LTD	June 7, 2013
KOZHENCHERRY GRAMA PANCHAYAT Vs. AMMINI MATHUNNI	January 4, 2013
KOZHIKARAVEETTIL SEYD ALAVI Vs. EXECUTIVE COMMITTEE	June 26, 2013
KRISHNA KUMAR Vs. RAMADASAN	November 6, 2013
KRISHNA KUMARI Vs. REGIONAL TRANSPORT OFFICER	March 22, 2013
KRISHNA MOORTHY @ GIRI Vs. SIVANKUTTY PILLAI, JAYA BHAVANAM	July 12, 2013
KRISHNA PRASAD Vs. RAKESH A.G.	June 18, 2013
KRISHNA SHARMA Vs. STATE OF KERALA	February 8, 2013
KRISHNADAS T. R. Vs. TRAVANCORE DEVASWOM BOARD	January 10, 2013
KRISHNADASAN Vs. NADUKANDI MOHANAN	March 26, 2013
KRISHNAGOPAL Vs. STATE OF KERALA	October 21, 2013
KRISHNAKUMAR Vs. DHANYA	January 7, 2013
KRISHNAKUMAR @ KISHORE Vs. SUB INSPECTOR OF POLICE; CIRCLE INSPECTOR OF POLICE; STATE OF KERALA	June 20, 2013
KRISHNAMOORTHY Vs. KERALA STATE CO-OPERATIVE BANK, KOCHI	March 21, 2013
KRISHNAN AND SONS Vs. MARY AMMA ANTO	January 2, 2013
KRISHNAN MAHADEVAN Vs. MONIAMMA	February 4, 2013
KRISHNAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD	May 30, 2013
KRISHNANAND, S/O VASU NAIR Vs. STATE OF KERALA	June 18, 2013
KRISHNANKUTTY @ UNNIKRISHNAN Vs. ABDUL JALEEL, S/O.PATHUMMA	January 17, 2013
KRISHNANKUTTY NAIR Vs. MURUKESH KUMAR	August 16, 2013
KRISHNANKUTTY NAIR @ U.K.NAIR Vs. M.R. MOHANDAS	June 10, 2013
KRISHNANKUTTY, S/O RAMAN Vs. STATE OF KERALA	May 24, 2013
KRISHNANUNNI Vs. NATIONAL INSURANCE CO.LTD	January 18, 2013
KULUKKALLOOR GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS	February 20, 2013
KUMAR, PALLAKKAMANNIL, THEEYADIKKAL Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY	January 18, 2013
KUMARAKAM LAKE RESORTS Vs. COMMISSIONER OF CUSTOMS	November 13, 2013
KUNHAHAMMED, S/O. KUNHIKAMMU Vs. UNITED INDIA INSURANCE CO. LTD.	June 14, 2013
KUNHALU @ BAPPUTTY Vs. SUB INSPECTOR OF POLICE	June 5, 2013
KUNHAMMED @ MUHAMMED @ AHAMMED Vs. STATE OF KERALA	May 30, 2013
KUNHI MOHAMMED Vs. SAJITHA	November 20, 2013
KUNHI MOHAMMED MANNINGAL Vs. STATE CO-OPERATIVE ELECTION COMMISSION	November 29, 2013
KUNHIMOHAMMED Vs. RETURNING OFFICER	December 11, 2013
KUNHIVALAPPIL KUNHIKANNAN Vs. KIZHAKKEVEETTIL MANOHARAN	February 5, 2013
KUNJAYYAPPAN PILLAI @ AMBILI Vs. STATE OF KERALA	July 19, 2013
KUNJU KUNJU ALIS THOMAS Vs. DIVISIONAL MANAGER	April 10, 2013
KUNJUMUHAMMED Vs. SATHEESH, S/O. RADHAKRISHNAN	June 14, 2013
KUNJUMUHAMMED S/O. KOLAMBIL VEERUNNI VAZHEKKADA Vs. STATE OF KERALA	July 17, 2013
KUNJURAJAN S/O. VELAYUDHAN Vs. P.T.R.ARUMUGHAN	November 11, 2013
KUNNAKKADAN HAMZA, S/O. HASSANKUTTY, Vs. DISTRICT COLLECTOR, MALAPPURAM	June 5, 2013
KUNNATHODI ISHAQ @ MOHAMMED ISHAQ Vs. STATE OF KERALA	October 9, 2013
KUNNUMBRAN SREEDHARAN, S/O KUMARAN Vs. STATE OF KERALA	January 16, 2013
KURIAN ABRAHAM PVT. LTD Vs. STATE OF KERALA	July 12, 2013
KURIAN ISAC Vs. M/S. UNITED INDIA INSURANCE CO. LTD. AND OTHERS	November 19, 2013
KURIAN K.J. Vs. DISTRICT COLLECTOR, KOTTAYAM AND ANOTHER	February 18, 2013
KURIEN E KALATHI Vs. STATE OF KERALA	July 9, 2013
KURIYAKOSE THOMAS Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS	October 8, 2013
KURUVILA Vs. JIJO JOSEPH	September 25, 2013
KURUVILLA Vs. JIJO JOSEPH	July 12, 2013
KUTTAN NARAYANAN Vs. BENNY SASI	March 4, 2013
KUTTAN S/O.KUNCHEKKAN Vs. GOPALANKUTTY	March 15, 2013
KUTTAPPAN S/O. CHATHAKUTTY Vs. STATE OF KERALA	November 7, 2013
KUTTISANKARA GUPTHAN Vs. CHANDRA MOHANAN	October 9, 2013
KUTTY, NELLIKKUNNEL KUTTY SALI Vs. STATE OF KERALA	February 13, 2013
KUWAIT AIRWAYS CORPORATION Vs. UNION OF INDIA	December 20, 2013
KYTHAYIL RAJU Vs. VALAPPIL MANOJ KUMAR	January 10, 2013
L.BERNABAS Vs. STATE OF KREALA	January 15, 2013
L.C. MOHANKUMAR Vs. STATE OF KERALA	May 20, 2013
L.S.SIBU Vs. UNION OF INDIA	January 4, 2013
L.USHA RANI Vs. STATE OF KERALA	November 26, 2013
LAILA VINCENT Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	October 1, 2013
LAKESHORE HOSPITAL AND RESEARCH CENTRE LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL,	June 6, 2013
LAKSHMANAN Vs. STATE OF KERALA	October 1, 2013
LAKSHMI Vs. KUNJU DIVAKARAN	January 7, 2013
LAKSHMI AND ORS Vs. P K KRISHNAN NAIR AND ORS	October 11, 2013
LAKSHMI PRIYA SESHAN Vs. SHANKAR GUHADAS	October 22, 2013
LANTERN FINE ARTS Vs. STATE OF KERALA	June 24, 2013
LASSAR, S/O.PARAKKA ANTHONY Vs. LINEESH, S/O.PULLARKKAD BABU	June 17, 2013
LATHIKA Vs. GEORGE	February 14, 2013
LATHIKAKUMARI W/O K S VIJAYAN AND ORS Vs. V SANTHOSH KUMAR S/O VELAPPAN NAIR	February 14, 2013
LATIN ARCHDIOCESE OF TRIVANDRUM Vs. SELINE FERNANDEZ	September 26, 2013
LAVYA.A. Vs. DIRECTOR OF MEDICAL EDUCATION, MEDICAL COLLEGE P.O.	November 7, 2013
LAXMIDAS SONKAVDE AND ORS Vs. STATE OF KERALA AND ORS	September 10, 2013
LEADER PROPERTIES AND ESTATES PRIVATE LIMITED Vs. CORPORATION OF KOCHI	January 4, 2013
LEADING LOANS Vs. QUERIOUS D L WALTON AND ORS	October 9, 2013
LEELA, THENGINKUNNUMMAL Vs. STATE OF KERALA	March 26, 2013
LEELA, W/O.GOPINATHA KURUP Vs. REGIONAL TRANSPORT OFFICER, WAYANAD	January 21, 2013
LEELAMMA Vs. T.G. RAVEENDRAN NAIR	October 3, 2013
LEKHA T Vs. STATE POLICE CHIEF	April 30, 2013
LEKSHMI Vs. LETHA	April 12, 2013
LEKSHMIKUTTY AMMA Vs. SUB INSPECTOR OF POLICE	June 12, 2013
LICIL ANTONY Vs. STATE OF KERALA	November 6, 2013
LIGIKUMAR Vs. STATE OF KERALA	April 1, 2013
LIJU P. Vs. INSTITUTE OF HUMAN RESOURCES DEVELOPMENT	January 14, 2013
LINDA PIOUS JOHN Vs. STATE OF KERALA	May 23, 2013
LINEKKAR Vs. STATE OF KERALA	January 10, 2013
LINISH Vs. STATE OF KERALA	June 24, 2013
LINK HORIZON MARINE DRIVE Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 6, 2013
LISSY PAULOSE, W/O.PAULOSE Vs. DISTRICT COLLECTOR	February 4, 2013
LISSYAMMA. L. Vs. STATE OF KERALA	March 21, 2013
LITTY Vs. VASU	January 21, 2013
LOLAMMA Vs. DISTRICT COLLECTOR	June 10, 2013
LOURDES HOSPITAL Vs. ABRAHAM MATHEW	October 4, 2013
LT. COL. JOHN PETERS Vs. STATE OF KERALA	July 22, 2013
LUCKOSE E.J Vs. RASHEED	January 7, 2013
LUCY, D/O ULAHANNAN Vs. JOSEPH,S/O MATHEW	May 31, 2013
LUQMAN ALI MUHAMMED Vs. KERALA STATE ELECTRICITY BOARD	December 3, 2013
M A K AGRO COMMODITIES TRADING COMPANY PVT LTD Vs. STATE OF KERALA AND ORS	February 14, 2013
M A PHILIPPOSE S/O ABRAHAM Vs. PAPPY MADHAVAN W/O MADHAVAN	February 1, 2013
M A POOKOYA S/O ABDUL KADER Vs. STATE OF KERALA	February 12, 2013
M BASHEER S/O LATE METHU RAWTHER AND ORS Vs. STATE OF KERALA	January 17, 2013
M FAR HOTELS LTD Vs. STATE OF KERALA	December 20, 2013
M H NASIR Vs. COMMISSIONER OF COMMERCIAL TAXES	February 15, 2013
M IBRAHIM KUTTY Vs. STATE OF KERALA	December 13, 2013
M K RAGHAVAN Vs. K P KARUNAKARAN AND ORS	September 2, 2013
M K RAJAGOPALAN Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY & OTHERS	December 12, 2013
M K RAMCHANDRA MENON S/O V K SANKARA MENON Vs. T SASEENDRAN S/O APPUKUTTAN	February 12, 2013
M KAREEM Vs. COMMERCIAL TAX OFFICER, NEDUMKANDAM AND ORS	March 21, 2013
M L MEENA AND ORS Vs. STATE OF KERALA AND ORS	July 26, 2013
M M ABDUL BASHEER Vs. DISTRICT REGISTRAR (GENERAL) AND ORS	October 1, 2013
M M MICHAEL S/O MATHEW Vs. SIBY VETTOM S/O DOMINIC	February 1, 2013
M M NAJEEMA Vs. KERALA STATE BEVERAGES (M&M) CORPORATION	January 8, 2013
M M THOMAS AND ORS Vs. UNION BANK OF INDIA	June 5, 2013
M N DEVAKI AMMA Vs. PONNAMMA W/O KRISHNA PILLAI	December 6, 2013
M N GIRI, S/O P K NARAYANAN NAIR Vs. STATE OF KERALA; PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND ORS	July 1, 2013
M P AYCHUMMA Vs. MUHAMMED BASHEER	March 21, 2013
M PRAKASHAN Vs. EXCISE INSPECTOR AND ORS	September 4, 2013
M SAYED SHAIKOYA Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP; SUPERINTENDING ENGINEER	June 20, 2013
M SIVANANDAN LALITHA NIVAS, OYOOR, KOLLAM DISTRICT Vs. SURESH S/O SREENIVASAN AND ORS	February 13, 2013
M. GOPALAN Vs. STATE OF KERALA	March 14, 2013
M. PREMARAJAN Vs. SHREYA	June 18, 2013
M. SUNDARAAJAN Vs. EMPLOYEES' PROVIDENT FUND APPELLATE TRIBUNAL	March 6, 2013
M.A. CHANDRAN Vs. INDIAN RARE EARTHS LIMITED	January 8, 2013
M.A.YOUSUF Vs. STATE OF KERALA	January 29, 2013
M.B.JAGALSAN Vs. STATE OF KERALA	January 7, 2013
M.C.THOMAS Vs. DISTRICT COLLECTOR	August 23, 2013
M.D. DAVID Vs. K.G. MERCY	August 20, 2013
M.G.JOY Vs. K.J.MATHEW	August 7, 2013
M.GANGADHARAN NAIR Vs. COMMISSIONER, MALABAR DEVASWOM BOARD, KOZHIKODE	July 22, 2013
M.K. JUBAIRIYA Vs. ABUSALIH	March 20, 2013
M.K.RAVINDRAN Vs. VAKATHANAM GRAMA PANCHAYATH	April 4, 2013
M.N. DEVADAS Vs. AUTHORIZED OFFICER	May 20, 2013
M.N.RAJU @ SREE NARAYANA RAJU Vs. T.G.RAJU	June 28, 2013
M.NALLASAMY Vs. JAMESKUTTY KURIAN,S/O.KURIAN	May 22, 2013
M.P MOHAMMED ALI Vs. P.K NAFEESA ABDULLA	January 17, 2013
M.P. JOSEPH Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY	March 19, 2013
M.P. NARAYANAN NAMBISAN Vs. KOZHIKODE CORPORATION	October 23, 2013
M.P. RAJANI Vs. UNIVERSITY GRANTS COMMISSION	January 1, 2013
M.P. RAMNATH Vs. STATE OF KERALA	January 3, 2013
M.P. SUDARSANAN Vs. M.V. NARAYANAN AND STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	September 26, 2013
M.P.MURALEEDARAN Vs. STATE OF KERALA	March 1, 2013
M.P.NANDAKUMAR,S/O.PEETHAMBARAN Vs. NIJI M.C., S/O.CHITHAMBARAM	April 2, 2013
M.P.NATARAJAN Vs. EMPLOYEE'S PROVIDENT FUND ORGANIZATION	January 16, 2013
M.R. KARMACHANDRAN, EXECUTIVE DIRECTOR, KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. MUTHOOT LEASING & FINANCE LTD. AND STATE OF KERALA	April 2, 2013
M.RADHAKRISHNAN Vs. A.C.JAILAVUDEEN	January 29, 2013
M.RAJESH KUMAR Vs. NATIONAL INSURANCE CO.LTD	June 12, 2013
M.S.ISMAIL Vs. INSPECTING ASSISTANT COMMISSIONER	January 14, 2013
M.SAJITHKUMAR, S/O.T.M.VALSAN Vs. KOZHIKODE CORPORATION REPRESENTED	January 16, 2013
M.SURESH Vs. STATE OF KERALA	August 7, 2013
M.V. ANILKUMAR Vs. STATE OF KERALA AND P.M. DIVYA	March 4, 2013
M.V. PRADEESH Vs. THE SUB INSPECTOR OF POLICE	April 1, 2013
M.V.GIREESH Vs. TRAVANCORE DEVASWOM BOARD	May 29, 2013
M.VIJAYAN,S/O.BHASKARAN Vs. NEW INDIA ASSURANCE COMPANY LIMITED	June 26, 2013
M/S. AMY PHILIPS CONCERN Vs. THE COMMERCIAL TAX INSPECTOR AND THE STATE OF KERALA	July 5, 2013
M/S. BENZ AUTOMOBILES PVT. LTD Vs. VIJAYAN	December 5, 2013
M/S. BHARATH POULTRY FARM Vs. THE COMMERCIAL TAX OFFICER	March 11, 2013
M/S. COVAI RAJA METALS (INDIA) PVT. LTD Vs. COMMISSIONER OF CUSTOMS	August 7, 2013
M/S. DECOR MATS PRIVATE LIMITED Vs. KERALA STATE ELECTRICITY BOARD AND ORS.	January 2, 2013
M/S. GAJANANA AGENCIES Vs. INTELLIGENCE OFFICER	December 12, 2013
M/S. HOTEL HILDA Vs. THE COMMERCIAL TAX OFFICER, THE DEPUTY COMMISSIONER, THE INSPECTING ASSISTANT COMMISSIONER COMMERCIAL TAXES AND STATE OF KERALA	July 3, 2013
M/S. NEW BHARAT TYRES Vs. M/S. SRIRAM AGENCIES	August 19, 2013
M/S. NIRMALA AUTOMOBILES PVT. LTD Vs. KALLAYAM PUSHPALATHA	November 11, 2013
M/S. NTPC LIMITED Vs. STATE OF KERALA	December 6, 2013
M/S. NTPC LIMITED, REPRESENTED BY ITS ADDITIONAL GENERAL MANAGER (HR.) Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, THE SECRETARY, REVENUE (B) DEPARTMENT AND THE DISTRICT COLLECTOR, ALAPPUZHA	December 4, 2013
M/S. PTS HOTELS INDIA PRIVATE LIMITED Vs. STATE OF KERALA	December 4, 2013
M/S. SHELL INDIA MARKETS PRIVATE LTD. Vs. THE ASST. COMMISSIONER, THE DEPUTY COMMISSIONER (APPEALS) AND THE INSPECTING ASST. COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES	March 13, 2013
M/S. TRANS ASIAN SHIPPING SERVICES PVT. LTD. Vs. REGIONAL DIRECTOR, ESI CORPORATION	June 17, 2013
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. M/S. K.P.GOVINDA MENON	June 6, 2013
M/S.CHOICE INTERMODEL SERVICES A DIVISION OF CHOICE TRADING CORPORATION LTD Vs. M/S.GREEN SEA MARINE	September 12, 2013
M/S.GRAND OIL LTD Vs. KERALA FINANCIAL CORPORATION	June 11, 2013
M/S.IAL INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	November 5, 2013
M/S.INDUS IND BANK LTD. Vs. INTELLIGENCE INSPECTORT	May 20, 2013
M/S.INTERNATIONAL NUT ALLIANCE LLC Vs. BIJU JOHN	January 8, 2013
M/S.KOVAI AUTO SPARES Vs. NEW ABLE AUTOMOBILES	July 16, 2013
M/S.NORMAN PRINTING BUREAU Vs. P.M.MAMMU HAJI	August 5, 2013
M/S.SOUTHERN PAPER PRODUCTS Vs. MARY STELLA BAI	July 16, 2013
M/S.THREE STAR GRANITES PVT LTD Vs. ASST.COMMISSIONER OF INCOME TAX	November 26, 2013
MABLE Vs. NELSON MENDEZ	February 4, 2013
MACHAAN INDUSTRIES Vs. AUTHORISED OFFICER,INDIAN OVERSES BANK.PATTOM BRANCH	February 18, 2013
MADAMPATHU BALAKRISHNAN Vs. PULIYANKODE NANU AND THE STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR	July 22, 2013
MADANA MOHANAN Vs. MANAGER	January 17, 2013
MADANAMOHAN P S Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL) AND ORS	December 2, 2013
MADAVI AND COMPANY Vs. STATE OF POLICE CHIEF	December 10, 2013
MADEENA TIMBER INDUSTRIES Vs. STATE OF KERALA	January 7, 2013
MADHAVA RAO SCINDIA MEMORIAL CHARITABLE TRUST AND ORS Vs. SANJIVINI HOSPITAL AND ORS	July 15, 2013
MADHAVAN; PONNAPPAN, MURUKAN @ KUTTAPPAN Vs. STATE OF KERALA	October 23, 2013
MADHAVI Vs. RADHA	August 27, 2013
MADHU KARTHA, S/O.NARAYANAN Vs. STATE OF KERALA	January 14, 2013
MADHUSOODANAN NAIR Vs. SUB REGISTAR	August 26, 2013
MADRE DE DEUS CHURCH Vs. FR.LABERIN YESU	June 12, 2013
MAGGIE DAVIS Vs. STATE OF KERALA,	March 14, 2013
MAHATHMA GANDHI UNIVERSITY AND ORS Vs. M R UNNI	July 23, 2013
MAHATMA GANDHI UNIVERSITY Vs. SATHEESH KUMAR.K.A.	June 5, 2013
MAHEEN Vs. STATE OF KERALA	March 21, 2013
MAHESHWARI ELECTRONICS AND CABLE TV PVT. LIMITED Vs. THE COMMERCIAL TAX INSPECTOR AND THE STATE OF KERALA	July 3, 2013
MAJEED A M , S/O MOHAMMED AND ORS Vs. K R ANILKUMAR	June 7, 2013
MAJEED KOLIYAD @ MOHAMED ABDUL KHADER MAJEED Vs. STATE OF KERALA	November 5, 2013
MAJITHA BEEVI Vs. ABDUL VAHAB	December 12, 2013
MALABAR GOLD PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER	June 24, 2013
MALAYI KUMUDAM Vs. VENUGOPAL, M.V.	February 21, 2013
MALAYIL SHANMUGHADAS Vs. THIYYATH SAVITHRI	January 1, 2013
MALLIKA SHAJU Vs. M.GEORGE	August 1, 2013
MAMATHA MOTELS Vs. ASSTT. CIT	October 3, 2013
MAMMUNHI THALANGADI MAHAMOOD Vs. STATE OF KERALA	December 12, 2013
MANACAUD RUBBER INDUSTRIES Vs. KERALA STATE ELECTRICITY BOARD	February 4, 2013
MANAGER Vs. UNION OF INDIA AND ORS ,	November 1, 2013
MANAGER DVMNNM H S S Vs. STATE OF KERALA AND ORS	December 5, 2013
MANAGER M.A.M.U.P.SCHOOL, THAVANOOR, MALAPPURAM DISTRICT Vs. STATE OF KERALA	June 7, 2013
MANAGER N.SREEKANTAN NAIR SHASHTI POORTHI MEMORIAL Vs. STATE OF KERALA	May 21, 2013
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. SUBHASH N CHANDRABOSE	July 6, 2013
MANAGER SIR SYED COLLEGE Vs. KANNUR UNIVERSITY	October 21, 2013
MANAGER, AIDED HIGH SCHOOL Vs. STATE OF KERALA	August 21, 2013
MANAGER, M/S. NADAN SQUARE Vs. K.S.E.B. AND OTHERS	January 9, 2013
MANAGER, MADUPATTY ESTATE, KANAN DEVAN HILLS PLANTATIONS COMPANY (P) LIMITED Vs. MUNISAMY	July 31, 2013
MANAGER, MADUPETTY ESTATE Vs. PACKIALETCHMY	March 19, 2013
MANAGER, ST.THOMAS COLLEGE Vs. STATE OF KERALA	May 20, 2013
MANAGING DIREATOR,THIRUVANANTHPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD, Vs. JAYAKUMAR,N.	February 13, 2013
MANAGING DIRECTOR, KERALA CASHEW WORKERS APEX INDUSTRIAL CO-OPERATIVE SOCIETY Vs. N. RAGHAVAN	January 10, 2013
MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION Vs. SURENDRAN AND THE DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY	April 5, 2013
MANAGING PRTNER Vs. REGIONAL DIRECTOR	June 13, 2013
MANAGING TRUSTEE NEHRU COLLEGE OF EDUCATIONAL & CHARITABLE TRUST Vs. STATEOF KERALA	October 30, 2013
MANDAYAPURATH AHAMMED MOOPAN Vs. VELIYANCHERY SANTHAKUMARI	August 12, 2013
MANGALA RAO Vs. G.RAJAM	October 28, 2013
MANGALAM SERVICE CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER	February 13, 2013
MANGALAM SERVICE CO-OPERATIVE BANK LTD. AND ANOTHER Vs. INCOME TAX OFFICER AND OTHERS	January 2, 2013
MANI Vs. TIRUR URBAN CO-OPERATIVE BANK LTD.	April 3, 2013
MANI @ RADHAMANI Vs. STATE OF KERALA	October 29, 2013
MANIKANDAN Vs. STATE OF KERALA	January 18, 2013
MANIKANDAN Vs. STATE OF KERALA	February 1, 2013
MANIKANDAN Vs. STATE OF KERALA	August 26, 2013
MANIKANDAN M Vs. LIFE INSURANCE CORPORATION OF INDIA	April 26, 2013
MANIKANTAN Vs. STATE OF KERALA	July 22, 2013
MANIKANTAN P. Vs. VICE CHANCELLOR AND THE CONTROLLER OF EXAMINATIONS MAHATMA GANDHI UNIVERSITY	May 3, 2013
MANIKANTAN PILLAI Vs. STATE OF KERALA	August 13, 2013
MANISSERY MARIYUMMA Vs. GOVINDA A	July 10, 2013
MANJESH Vs. USHA, THANKAMMA THEKKECHARUVILA PUTHEN VEEDU, SELVARAJ AND THE DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD.	July 22, 2013
MANJU V.R., W/O.RAJU P.T. Vs. KERALA STATE BEVERAGES CORPORATION LTD	May 28, 2013
MANOHARAN Vs. P G SANTHOSH; BRANCH MANAGER	June 21, 2013
MANOHARAN T B Vs. GOVERNMENT OF INDIA	March 18, 2013
MANOJ Vs. STATE OF KERALA	June 20, 2013
MANOJ Vs. STATE OF KERALA	November 15, 2013
MANOJ JOSEPH Vs. CORPORATION OF COCHIN	December 10, 2013
MANOJ KABEER Vs. FAREEZA SULAIMAN	October 1, 2013
MANOJ KUMAR Vs. SARANYA MAHESH	August 26, 2013
MANOJ KUMAR Vs. SAIDALI.P	April 19, 2013
MANOJ, KURIAN, BIJU AND SIJO Vs. STATE OF KERALA AND THE STATION HOUSE OFFICER	July 2, 2013
MANOJ.G Vs. DISTRICT COLLECTOR	April 8, 2013
MANOJ.K, S/O.KANARAN NAIR Vs. C.KRISHNANKUTTY	June 5, 2013
MANOJAN Vs. STATE OF KERALA	July 18, 2013
MANOJAN S/O KUNHIRAMAN Vs. SUB INSPECTOR OF POLICE	February 7, 2013
MANOJAN V.P. Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD. AND THE AUTHORIZED OFFICER	January 9, 2013
MANU, S/O ANANDAN Vs. STATE OF KERALA AND ORS	February 19, 2013
MANUKUTTAN, Vs. MOIDEEN HAJI	May 20, 2013
MARGET D CRUZ Vs. UNION OF INDIA	March 1, 2013
MARIAM BEEVI Vs. K.PRABHAKARAN	October 5, 2013
MARIAMMA ANTONY Vs. STATE OF KERALA	April 5, 2013
MARIAMMA SAMUEL Vs. STATE OF KERALA	March 15, 2013
MARIYAMMA Vs. STATE OF KERALA	June 3, 2013
MARIYAMMA PHILIP Vs. GEORGE K.NINAN, S/O.NINAN.K.S.	February 5, 2013
MARS INTERNATIONAL INDIA PRIVATE LIMITED Vs. STATE OF KERALA	July 24, 2013
MARY Vs. DISTRICT COLLECTOR, THRISSUR, SPECIAL TAHSILDAR, LAND ACQUISITION FOR TRHISSUR CORPORATION, SECRETARY, CHALAKKUDY MUNICIPALITY AND STATE OF KERALA	December 3, 2013
MARY Vs. STATE OF KERALA	June 14, 2013
MARY Vs. ADDITIONAL REGISTERING AUTHORITY	January 29, 2013
MARY Vs. UNITED INDIA INSURANCE CO. LTD	December 20, 2013
MARY Vs. ISSAC	June 17, 2013
MARY @ SHAIJA, D/O.JAMES Vs. PAILY, S/O.OUSEPH, CHETHALAN VEEDU	March 15, 2013
MARY GEORGE Vs. KERALA STATE	April 9, 2013
MARY JOSEPH Vs. PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS	November 21, 2013
MATHA W/O. PRABHAKARAN NAMBIAR Vs. EXCISE INSPECTOR	July 22, 2013
MATHAI Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES	July 8, 2013
MATHAI MATHEW Vs. MATHAI VARKEY	January 8, 2013
MATHAI ULAHANNAN Vs. FR.SKARIA @ SAKARIA	March 8, 2013
MATHESON KEELLS ENTERPRISES PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.	April 2, 2013
MATHEW ABRAHAM Vs. STATE OF KERALA	March 21, 2013
MATHEW ANTONY Vs. ORIENTAL BANK OF COMMERCE	March 19, 2013
MATHEW AUGUSTHY @ SHAJI Vs. VARGHESE V.MATHEW	January 16, 2013
MATHEW D.ELAVUNKAL Vs. FEDERAL BANK LTD	July 12, 2013
MATHEW K.VARGHESE Vs. ADDITIONAL DISTRICT MAGISTRATE	June 20, 2013
MATHEW KORAH Vs. KADUTHURUTHY URBAN CO-OPERATIVE BANK	October 23, 2013
MATHEW YOHANNAN Vs. VARGHESE	October 4, 2013
MATHEW, MANOKUMPUZHA, VELLOOR Vs. THOMAS, KANAKALIL HOUSE	January 15, 2013
MATHEW.E.A.,PEON Vs. IDUKKI DISTRICT CO-OP. BANK LTD	May 28, 2013
MATHUNNI K. Vs. STATE BANK OF INDIA, THE AUTHORISED OFFICER AND M. RAJU, PROPRIETOR	July 5, 2013
MAXIM TRADERS PVT LTD Vs. HDFC BANK	August 14, 2013
MAYA Vs. CHIEF MANAGER (AUTHORISED OFFICER)	March 21, 2013
MAYA MADHUSOODANAN Vs. SHOBHA	January 3, 2013
MEENA MOHAN Vs. RAVEENDRANPILLAI	November 13, 2013
MEENAKSHI SAVITHRI Vs. STATE OF KERALA	January 29, 2013
MELUR SERVICE CO-OPERATIVE BANK LTD Vs. UNNIKRISHNAN T S/O GOPALAN (LATE)	January 4, 2013
MENON A K Vs. STATE OF KERALA	July 15, 2013
MERCY GEORGE Vs. JOINT REGIONAL TRANSPORT OFFICER	October 3, 2013
MEREENA Vs. TRISSUR CORPORATION	March 19, 2013
MERY THOMAS, W/O PRADEEP; PRADEEP M P S/O KUNHIRAMAN NAIR Vs. STATE OF KERALA; DISTRICT COLLECTOR, OFFICE OF KOTTAYAM DISTRICT COLLECTOR; TAHSILDAR, MEENACHIL TALUK	July 31, 2013
METAL INDUSTRIES LTD Vs. GEETHA PARANGATH	July 23, 2013
METRO AGENCIES Vs. DY. CIT	September 25, 2013
MICHAEL Vs. COMMERCIAL TAX OFFICER	January 21, 2013
MINAR STEELS Vs. ASST COMMISSIONER OF CENTRAL EXCISE	March 21, 2013
MINI Vs. SECRETARY TO GOVERNMENT	May 20, 2013
MINI DILEEP Vs. REGIONAL TRANSPORT OFFICER, KOTTAYAM	June 19, 2013
MINI KUMARY C.K. Vs. STATE OF KERALA	May 23, 2013
MINIMOL. M Vs. HEADMISTRESS KIZHAKKE PALATT SANKARA MENON MEMORIAL	May 24, 2013
MINOR MUNAVIR ZAMAN Vs. A.K.RAMAKRISHNAN	June 17, 2013
MINU ROSELINE MORRIS Vs. MINI THOMAS	February 21, 2013
MITHIRI Vs. MOHAN	January 3, 2013
MKN BRICKS AND BLUE METALS PVT.LTD. Vs. SUPERINTENDENTOF POLICE	January 10, 2013
MOHAMMAD BASHEER Vs. STATE OF KERALA	September 3, 2013
MOHAMMED ABDULLA RIFAYATH Vs. MOHAMMAD SAJID	November 12, 2013
MOHAMMED ANSAR Vs. SUB INSPECTOR OF POLICE	November 28, 2013
MOHAMMED HAJI Vs. DISTRICT GEOLOGIST	March 23, 2013
MOHAMMED HANEEFA Vs. SAUDATH ASHARAF	July 9, 2013
MOHAMMED JASER P. Vs. STATE OF KERALA	June 17, 2013
MOHAMMED RAFEEQ AND ORS Vs. MURKIKKANAKATH SULAIKA ROSANABI AND ORS	February 15, 2013
MOHAMMED SAHID M Vs. STATE OF KERALA	June 21, 2013
MOHAMMED SIDHAN(MINOR) Vs. ABDUL SALIM T.	June 18, 2013
MOHAMMED, S/O.KAMIL HASSAN Vs. KERALA STATE ELECTRICITY BOARD	June 17, 2013
MOHAN DAS Vs. ASHOK KUMAR	June 7, 2013
MOHAN M.S. Vs. DEPUTY DIRECTOR OF DAIRY DEVELOPMENT	January 7, 2013
MOHANACHANDRAN Vs. STATE OF KERALA	April 4, 2013
MOHANACHANDRAN NAIR B Vs. STATE CO OPERATIVE ELECTION COMMISSION	June 7, 2013
MOHANAN Vs. RAJEEV KUMAR	July 5, 2013
MOHANAN Vs. NIL	March 26, 2013
MOHANAN Vs. JOSEPH	February 5, 2013
MOHANAN Vs. SULTHAN SERVICE CO OPERATIVE BANK LTD	December 24, 2013
MOHANAN Vs. SHAJI @ BABU,	November 18, 2013
MOHANAN PILLAI Vs. STATE OF KERALA	August 14, 2013
MOHANAN, S/O.KRISHNAN Vs. STATE OF KERALA	June 25, 2013
MOHANDAS Vs. JOMY CYRIAC AND UNITED INDIA INSURANCE CO. LTD.	September 24, 2013
MOHANDAS Vs. SANKARAN	January 11, 2013
MOHANDAS @ MOHAN P. Vs. STATE OF KERALA	February 13, 2013
MOHANDAS PANICKER Vs. DAKSHAYANI	December 20, 2013
MOHANRAJ Vs. STATE OF KERALA	June 12, 2013
MOHENDRAN ALIAS MOHANENDREAN Vs. JOHN PAUL, S/O PAUL, VALOORAN	January 29, 2013
MOIDEEN KOYA Vs. K.GIRISH KUMAR	July 23, 2013
MOIDEEN KUTTY @ KUNJUTTY, S/O AHAMMED @ VAPPUTTY Vs. STATE OF KERALA AND ORS	November 20, 2013
MOIDEEN KUTTY N.P.K. Vs. STATE BANK OF TRAVANCORE	February 1, 2013
MOIDEENKUTTY HAJI Vs. MOIDEENKUTTY	February 5, 2013
MOIDU HAJI Vs. KUNHIKRISHNAN NAIR	August 7, 2013
MOLLY WILSON Vs. DISTRICT EDUCATION OFFICER	October 29, 2013
MOLLYALEX Vs. KUNJUMOL XAVIER	December 13, 2013
MOLLYKUTTY RAJAPPAN Vs. FR. ZACHARIAH ATTAPATTU	March 14, 2013
MOMIN MULLA Vs. SUB INSPECTOR OF POLICE	July 16, 2013
MONIMON Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	January 17, 2013
MOOSA Vs. STATE	July 16, 2013
MOOSA KEYI Vs. TELLICHERRY MUNICIPALITY	July 23, 2013
MOOVELIL DEVASWOM AND PUTHUCHIRAKAVA Vs. RAJAPPAN NAIR	July 8, 2013
MRS. RESHMI ANILKUMAR AND ANILKUMAR VIJAYAPPAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR,	November 4, 2013
MUBARAK S/O ABDUPPA Vs. STATE OF KERALA	August 16, 2013
MUHAMMAD ALI @ B. ALI Vs. STATE OF KERALAREP BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND C.M. KHADEEJA	July 8, 2013
MUHAMMED ABDUL NISAR Vs. DISTRICT EDUCATIONAL OFFICER	October 28, 2013
MUHAMMED ABDUL RAHIMAN.K.A. Vs. UNIVERSITY GRANTS COMMISSION	January 8, 2013
MUHAMMED ABDUL RAZAKH Vs. PRIYADARSHINI	June 17, 2013
MUHAMMED ABDULSSATHAR Vs. UNIVERSITY OF KERALA	November 7, 2013
MUHAMMED BASHEER Vs. PRAVASI CO OPERATIVE SOCIETY	September 4, 2013
MUHAMMED HANEEFA Vs. RAABIYA	December 11, 2013
MUHAMMED HANEEFA Vs. STATION HOUSE OFFICER	November 29, 2013
MUHAMMED HANEEFA Vs. SHAMEERA, D/O.SHAMSUDEEN	January 17, 2013
MUHAMMED IQBAL Vs. JOINT REGIONAL TRANSPORT OFFICER; DISTRICT EXECUTIVE OFFICER; ASSISTANT MOTOR VEHICLE INSPECTOR; MOIDEENKUTY	June 20, 2013
MUHAMMED NISSAM Vs. STATE OF KERALA	May 23, 2013
MUHAMMED RAFEEQ @ MANI Vs. STATE OF KERALA	June 18, 2013
MUHAMMED RAFI Vs. DISTRICT COLLECTOR	December 3, 2013
MUHAMMED SHAH ALSO KNOWN AS MYLAKKAD SHAH, S/O. ABDUL RAHIMAN AR HOUSE, MYLAKKAD P.O. KOLLAM Vs. STATE OF KERALA REP. BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT, THIRUVANANTHAPURAM PIN: 695001,	January 7, 2013
MUHAMMED THOUSEEF P.M. Vs. THE VICE CHANCELLOR, MAHATMA GANDHI UNIVERSITY, PRIYADARSHINI HILLS REPRESENTED BY ITS REGISTRAR, CONTROLLER OF EXAMINATIONS AND THE PRINCIPAL, ILAHIA COLLEGE OF ENGINEERING	September 25, 2013
MUHAMMED.K.K., S/O.KUNHABDULLA Vs. ROBIN VARGHESE, S/O.VARKEY	August 20, 2013
MUHAMMEDKUTTY S/O ABDUL RAHIMAN Vs. STATE OF KERALA AND ORS	August 16, 2013
MUJEEB Vs. JEEYA	May 29, 2013
MUJEEB RAHMAN Vs. RIYASU	June 10, 2013
MUJEEB RAHMAN EDAKANDIYIL Vs. STATE OF KERALA	December 5, 2013
MUJEEB RAHMAN T K S/O IMBICHALI Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTIONS AND ORS	July 4, 2013
MUJEEBA RAHMAN Vs. STATE OF KERALA	October 11, 2013
MUKUNDAN Vs. DR. KATYUSHA	May 24, 2013
MUNEER Vs. STATE OF KERALA; SUB INSPECTOR OF POLICE	June 19, 2013
MUNNOOTTAM KUZHIYIL VAYALOLI BALAN NAMBIAR Vs. THEKKEDATH SANKARA KURUP	November 22, 2013
MURALEEDHARAN Vs. SUPERINTENDENT OF POLICE	March 27, 2013
MURALEEDHARAN Vs. STATE OF KERALA	January 10, 2013
MURALEEDHARAN NAIR, S/O.SREEDHARAN NAIR Vs. HARIS, S/O.BAVA	June 20, 2013
MURUKAMMA Vs. STATE OF KERALA	April 10, 2013
MUSHIN Vs. STATE OF KERALA	March 4, 2013
MUSLIM EDUCATIONAL SOCITETY Vs. STATE OF KERALA	September 11, 2013
MUSTAFA USMAN Vs. INCOME TAX OFFICER AND ORS	March 20, 2013
MUSTHAFA Vs. A. USMAN, S/O.MOIDU	March 18, 2013
MUSTHAFA NAMBIAMKULAM ABDULKADER Vs. MINISTRY OF EXTERNAL AFFAIRS	October 11, 2013
MUSTHAFA P.A. Vs. THE AUTHORISED OFFICER, STATE BANK OF INDIA	January 4, 2013
MUSTHAFA P.P Vs. KERALA STATE FINANCIAL ENTERPRISES LTD	January 15, 2013
MUSTHAFA. P.A., S/O.ABDUL REHIMAN Vs. AUTHORIZED OFFICER	February 1, 2013
MUSTHAFFA Vs. ASSISTANT MOTOR VEHICLE INSPECTOR	December 20, 2013
MUTHEDATH SREENIVASAN Vs. CHAKKITTAKANDY KALATHIL MEENAKSHY	June 24, 2013
MUTHOOT FINCORP LTD Vs. STATE OF KERALA	January 3, 2013
MUTHOOT SKYCHEF Vs. SENIOR MANAGER	May 20, 2013
MUTHU NAYAKAM Vs. STATE OF KERALA	January 4, 2013
MUTHUSWAMY, S/O.THOMAYAR Vs. P.A.NOORUDHEEN, S/O.AHAMED SAHIB	January 4, 2013
N A ANSARI Vs. PRINCIPAL; P S STALIN; ORIENTAL INSURANCE COMPANY LTD	June 21, 2013
N C JAMES, S/O CHACKO AND ORS Vs. S I OF POLICE, KOORACHUNDU POLICE STATION AND ORS	December 16, 2013
N K KUMARAN, S/O KORAN Vs. K ALI, SON OF KUNHIRAYIN	May 28, 2013
N L JOSE Vs. FAISAL RAJ AND ORS	September 23, 2013
N RAJAGOPAL, S/O SIVASANKARAN NAIR Vs. STATE OF KERALA	June 19, 2013
N S S KARAYOGAM NO 3520, THEKKEMARADY AND ORS Vs. MARADY KSHETHRASAMRAKSHANA SAMITHY AND ORS	January 4, 2013
N SUDHAKARAN Vs. REGIONAL DIRECTOR (SOUTH) INDIA TOURISM	September 27, 2013
N T VINAYAN Vs. COMMISSIONER OF COMMERCIAL TAXES; DEPUTY COMMISSIONER (INTELLIGENCE)	June 20, 2013
N U JOHN Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS AND ORS	December 2, 2013
N. JANARDHANAN NAIR Vs. STATE OF KERALA, SECRETARY TO GOVERNMENT AND THE DIRECTOR OF HIGHER SECONDARY EDUCATION	January 4, 2013
N.A. ALI Vs. STATE OF KERALA AND STATION HOUSE OFFICER	December 5, 2013
N.ABDUL REHMAN Vs. DISTRICT COLLECTOR	March 1, 2013
N.BHASKARAN Vs. DIRECTOR OF LOCAL FUND AUDIT	January 17, 2013
N.C.C.GROUP UNIT RUN CANTEEN EMPLOYEES' ASSOCIATION Vs. UNION OF INDIA	October 9, 2013
N.D.RETHY Vs. K.V.KURIACHAN	November 18, 2013
N.E.MUHAMMED RAFEEQUE,S/O.IBRAHIM Vs. HRIDYA.C.K. W/O.MANOJ	April 5, 2013
N.GOPALAKRISHNAN NAIR Vs. UNION OF INDIA	February 4, 2013
N.H.SALIM Vs. SUB INSPECTOR OF POLICE, PANANGAD POLICE STATION	May 27, 2013
N.M.KARTHIKEYAN Vs. STATE OF KERALA	January 2, 2013
N.P.MUHAMMED ABDUL NASSER Vs. ADMINISTRATOR	January 2, 2013
N.P.THANKAPPAN, THRAYAMBAKAM Vs. SUNANDHA, D/O.A.P.CHANDRAN ACHARI	March 20, 2013
N.R. PRASAD Vs. PRAMEELA PRATYUSHA	March 11, 2013
N.RAMANKUTTY NAIR Vs. EMPLOYEES PROVIDENT FUND	April 3, 2013
N.RETNAMMA AMMA Vs. SAKUNTHAMANI	June 20, 2013
N.S.SAM JAYARAJ Vs. GEORGE	December 10, 2013
N.SHAJAHAN Vs. MUNNAR GRAMA PANCHAYATH	January 10, 2013
N.SIVARAMAN Vs. KERALA KALAMANDALAM DEEMED UNIVERSITY	November 22, 2013
N.T.VASU Vs. PADINHAREPURAKKAL ARAMUGHAN	January 21, 2013
N.VIJAYAKUMAR Vs. BUSINESS INDIA BUILDERS	November 21, 2013
N.VILASINI Vs. ABDUL SALAM	June 21, 2013
NABEEL. N.K., AGED 21 YEARS, S/O. ABOOBACKER, NIYAS MANZIL, AZHCHAVATTOM P.O. MANKAVU, KOZHIKODE Vs. P.K. NAZEER, S/O. MAMMED KOYA, PUTHIYA PATTAM THARIPARAMBA, 23/1802, PANNIYANKARA KALLAI, KOZHIKODE-673003,	January 7, 2013
NABEESATH BEEVI Vs. KERALA STATE ELECTRICITY BOARD	November 25, 2013
NADAKKAVIL HARDWARES Vs. AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER AND ORS	April 1, 2013
NADAN SQUARE Vs. KERALA STATE ELECTRICITY BOARD	January 9, 2013
NAFEESA Vs. DEPUTY COLLECTOR AND SPECIAL LAND ACQUISITION OFFICER	October 1, 2013
NAIR SERVICE SOCIETY Vs. STATE OF KERALA	November 1, 2013
NAISAL.S.A. Vs. UNIVERSITY GRANTS COMMISSION	January 4, 2013
NAJUMA Vs. SUDHEER	June 17, 2013
NAKULAN Vs. CANARA BANK	December 18, 2013
NALAKATH HANEEFA Vs. POTHIYIL THOTTIPPARAMBIL MOHAMMED @ BAPPU HAJI	June 19, 2013
NALINI Vs. BHARGAVI	April 4, 2013
NALINI KOLPAD Vs. STATE OF KERALA	January 11, 2013
NALINI W/O. KANNAN Vs. STATE OF KERALA	November 4, 2013
NALINI,W/O.PADMAJAN Vs. STATE OF KERALA	June 14, 2013
NALINKSHAN A. Vs. ABULAISE AND ANOTHER	September 9, 2013
NAMBI,S/O.KUNJINAN,ATTAYATHU CHIRACKAL Vs. OUSEPH OUSEPH @ KUNJAPPAN,S/O.OUSEPH	January 17, 2013
NANDA JOSH Vs. UNION OF INDIA AND ORS	July 9, 2013
NANDAKUMAR T.P. Vs. RENJITHA MARKOSE AND OTHERS	December 23, 2013
NANIKUTTY AMMA W/O LATE UNNIKRISHNAN Vs. KERLA STATE ELECTRICITY BOARD	February 8, 2013
NANSON BHAGYANATH Vs. STATE OF KERALA AND ORS	November 21, 2013
NARASIMHAMOORTHY Vs. STATE OF KERALA	March 14, 2013
NARAYAN K. IYER ALIAS NARAYANA KRISHNA IYER Vs. REVENUE DIVISIONAL OFFICER	April 10, 2013
NARAYAN K. IYER ALIAS NARAYANA KRISHNA IYER Vs. REVENUE DIVISIONAL OFFICER	April 17, 2013
NARAYAN NAMBOODIRI T P Vs. COMMISSIONER MALABAR DEVASWOM	July 3, 2013
NARAYANA MANI Vs. STATE OF KERALA	March 7, 2013
NARAYANAN Vs. KANNUR MUNICIPALITY	March 25, 2013
NARAYANAN NAIR Vs. KERALA STATE ELECTRICITY BOARD	July 25, 2013
NARAYANAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE	May 22, 2013
NARAYANAN PANDARATHIL Vs. VASUDEVAN PILLAI	July 17, 2013
NARAYANAN S/O. KUNHIKANARAN Vs. STATE OF KERALA	July 22, 2013
NARAYANAN, K. Vs. STATE OF KERALA	November 18, 2013
NARESH GOYAL Vs. CIRCLE INSPECTOR OF EXCISE	April 12, 2013
NASEEMA Vs. MUHAMMED ISMAIL	July 31, 2013
NATARAJAN Vs. STATE OF KERALA	April 12, 2013
NATARAJAN Vs. STATE OF KERALA	September 25, 2013
NATHANIEL Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR AND LALITHA	February 26, 2013
NATIONAL INSURANCE CO LTD Vs. ANOOPKUMAR	November 28, 2013
NATIONAL INSURANCE CO LTD Vs. AMMINI AMMA	September 2, 2013
NATIONAL INSURANCE CO LTD Vs. KAMAL KURIAKOSE; VIMAL KURIAKOSE; ABU KURIAKOSE; C T KURIAKOSE	June 20, 2013
NATIONAL INSURANCE CO LTD Vs. BIJU JOHN @ K J BIJU	June 18, 2013
NATIONAL INSURANCE CO LTD Vs. BHANUMATHY	June 11, 2013
NATIONAL INSURANCE CO LTD Vs. PRINTO P JOSE	June 21, 2013
NATIONAL INSURANCE CO. LTD Vs. P.K.RAMACHANDRAN	November 5, 2013
NATIONAL INSURANCE CO. LTD Vs. V.K. KURIAKOSE	August 21, 2013
NATIONAL INSURANCE CO. LTD. Vs. SREELEKHA, V. K.	October 1, 2013
NATIONAL INSURANCE CO.LTD Vs. HARINARAYANAN. K	April 8, 2013
NATIONAL INSURANCE CO.LTD Vs. ALBIN ANTONY	June 10, 2013
NATIONAL INSURANCE CO.LTD Vs. SHIBU.V.N.,	March 19, 2013
NATIONAL INSURANCE CO.LTD. Vs. U.A.FAREED	July 3, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. MINOR ATHUL KRISHNA V.S. S/O.V.K.SURESH	June 24, 2013
NATIONAL INSURANCE COMPANY LIMITED Vs. V.A.ANSAR,S/O.ABDU.V.A	July 2, 2013
NATIONAL INSURANCE COMPANY LT Vs. BHASKARAN	March 12, 2013
NATIONAL INSURANCE COMPANY LTD Vs. KISHORE.V.G., S/O.GOVINDAN	February 21, 2013
NATIONAL INSURANCE COMPANY LTD Vs. SUBHAS N CHANDRABOSE	July 8, 2013
NATIONAL INSURANCE COMPANY LTD Vs. MYMOONA	July 12, 2013
NATIONAL INSURANCE COMPANY LTD Vs. MURALI	June 10, 2013
NATIONAL INSURANCE COMPANY LTD Vs. ANNIE MARGARAT.P	July 3, 2013
NATIONAL INSURANCE COMPANY LTD Vs. GRACY, W/O.LATE BABY JOSEPH	August 20, 2013
NATTAKOM CO Vs. SADANANDA	April 1, 2013
NATTAKOM CO-OPERATIVE BANK LTD Vs. P B DAMODARAN PILLAI	April 1, 2013
NAUSHAD, MUKALUVILA KULAPPADAM Vs. SECRETARY TO GOVERNMENT	January 16, 2013
NAVAMANI.P,W/O.MOHANDAS Vs. UNIVERSITY OF CALICUT	June 18, 2013
NAVEEN MALL.H. Vs. P.M.XAVIER	June 20, 2013
NAZAR Vs. UNION OF INDIA	September 2, 2013
NAZAR AND ACRAM PASHA @ AKRU Vs. CIRCLE INSPECTOR OF POLICE AND STATE OF KERALA	August 5, 2013
NAZIMUDEEN LEBBA Vs. REGIONAL TRANSPORT AUTHORITY	June 4, 2013
NEDUNGADITHADI PARAMBIL THAMASIKKUM RADHA Vs. ETHILKANDI BALAKRISHNAN	June 20, 2013
NEELAKANTAN NAIR AND ORS Vs. INDIRA DEVI	September 5, 2013
NEELAMBARI RESORTS PVT. LIMITED Vs. COMMERCIAL TAX OFFICER (LT) AND INTELLIGENCE OFFICER (IB)	March 12, 2013
NEERAKKAL LATEX (P) LTD Vs. INTELLIGENCE OFFICER AND ORS	October 1, 2013
NEETHUMOL THOMAS Vs. VARKEY	June 3, 2013
NELKADIR BONE INDUSTRIES Vs. COMMERCIAL TAX OFFICER	March 26, 2013
NELLIYATTU KUNIYIL PATHUMMA Vs. GOVERNMENT OF KERALA	August 13, 2013
NELSON Vs. LAND REVENUE COMMISSIONER	March 26, 2013
NELSON ROZARIO Vs. STATE OF KERALA	January 22, 2013
NENA BASHEER Vs. MAHATMA GANDHI UNIVERSITY AND THE PRINCIPAL, INDIRA GANDHI INSTITUTE OF DENTAL SCIENCES	May 3, 2013
NETWORK SYSTEMS AND TECHNOLOGIES PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 25, 2013
NEW INDIA ASSURANCE CO. LTD Vs. V.P.MADHUSOODANAN	August 12, 2013
NEW INDIA ASSURANCE CO. LTD Vs. K.S.JOHN S/O. DEVASSY	August 12, 2013
NEW INDIA ASSURANCE CO. LTD Vs. MANI S/O. CHENNAN	July 11, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. MOHAMMED ALI	October 31, 2013
NEW INDIA ASSURANCE CO. LTD. Vs. T.E. PRABHAKARAN	January 28, 2013
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRADEEP @ PRANAV KUMAR AND ORS	July 26, 2013
NEW INDIA ASSURANCE COMPANY LTD Vs. THANKA	June 19, 2013
NIGITHAN Vs. STATE OF KERALA	April 10, 2013
NIJEESH KUMAR @ NIJEESH Vs. SAJI.P., PALATHODI HOUSE	June 7, 2013
NIKHIL. P.C., RAGESH AND RAGHUL Vs. STATE OF KERALA	July 5, 2013
NISHOR T KUMBLOLIL Vs. KERALA PUBLIC SERVICE COMMISSION	January 10, 2013
NITHYANANDA PAI Vs. SAROJINI PRABHU	January 10, 2013
NIYAS.N Vs. STATE OF KERALA	June 12, 2013
NIZAM Vs. SONY GEORGE	June 28, 2013
NOORUL AMEEN M J , S/O S M JINNAH Vs. ABDUL GAFOOR, S/O IBRAHIM AND ORS	March 21, 2013
NOUFAL BABU Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY AND THE REGIONAL TRANSPORT AUTHORITY	September 25, 2013
NOUSHAD Vs. RAJAN	December 5, 2013
NOUSHAD A , S/O KUNHAMMED Vs. STATE OF KERALA	June 18, 2013
NOUSHAD ABBAS. JASMI MANSIL Vs. COMMISSIONER OF COMMERCIAL TAXES	August 14, 2013
NOUSHAD M. Vs. JUBUNA S.S.	November 12, 2013
O C PAVITHRAN Vs. STATE	September 5, 2013
O M JOHNSON Vs. THOMAS AND ORS	October 25, 2013
O.K.VINEESH Vs. INSPECTOR GENERAL OF POLICE, KANNUR	June 11, 2013
O.P.GANGADHARAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES	December 3, 2013
OACHIRA TEMPLE ADMINISTRATION BOARD Vs. DISTRICT SUPERINTENDENT OF POLICE	June 3, 2013
OBERON TRADING CORPORATION Vs. INCOME TAX OFFICER	October 7, 2013
OFFICIAL LIQUIDATOR Vs. N.K. ACHUTHAN	January 31, 2013
OLAVANNA KOLATHARA CHUNGAM Vs. MANAL KAYATTIRAKKU THOZHILALI UNION	September 5, 2013
OMANA, D/O.CHELLAMMA Vs. STATE OF KERALA	October 7, 2013
OMANAKUTTAN PILLAI,T. Vs. UNION OF INDIA	January 11, 2013
ORIENTAL INSURANCE CO LTD Vs. SUBAIDA; LAKSHMY AMMA	July 11, 2013
ORIENTAL INSURANCE CO LTD Vs. BIJU JOHN; ROY,S/O DVASIA	June 19, 2013
ORIENTAL INSURANCE CO. LTD Vs. M.SHAJEEB	November 19, 2013
ORIENTAL INSURANCE CO. LTD Vs. PRASANNAKUMARI.T @ PRASANNA G. MENON	April 2, 2013
ORIENTAL INSURANCE CO. LTD. Vs. RAJENDRAN AND ANOTHER	January 31, 2013
ORIENTAL INSURANCE CO. LTD. Vs. M.BHASKARAN	July 2, 2013
ORIENTAL INSURANCE CO.LTD Vs. SALAM, S/O.ANDAVAN, S/O.HYDROSE	July 4, 2013
ORIENTAL INSURANCE CO.LTD Vs. ABDUL RAHIM	August 13, 2013
ORIENTAL INSURANCE CO.LTD Vs. BENNY BERNARD	January 17, 2013
ORIENTAL INSURANCE CO.LTD. Vs. P.UMMER	July 4, 2013
ORIENTAL INSURANCE CO.LTD. Vs. VINODAN.A.P., S/O.NARAYANA KURUP	June 21, 2013
ORIENTAL INSURANCE COMPANY LIMITED Vs. REJAN RAJU, THUMBAPARAMBIL	January 30, 2013
ORIENTAL INSURANCE COMPANY LTD Vs. SIVAN	October 30, 2013
ORMA MARBLE PALACE (P) LTD Vs. STATE OF KERALA	March 20, 2013
P C JOSEPH Vs. TAHSILDAR; VILLAGE OFFICER; STATE OF KERALA	June 21, 2013
P C SAJU Vs. RAJESH AND ORS	September 5, 2013
P C VASUDEVAN NAMBOODIRIPPAD Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE	December 11, 2013
P G SATHYABHAMA Vs. SECRETARY UDAYAMPEROOR GRAMA PANCHAYATH AND ORS	December 10, 2013
P J JAMES, S/O JOSEPH, TEACHER Vs. T K GAFOOR, S/O KUNHABDULLA	January 4, 2013
P L SIMON Vs. COMMISSIONER OF POLICE	January 15, 2013
P M RAJAMANI, S/O MURUGAN Vs. STATE OF KERALA	March 6, 2013
P M SASIDHARAN, S/O LATE MADHAVAN Vs. STATE BANK OF TRAVANCORE	March 25, 2013
P P RAJEEV, S/O P A PRABHAKARAN Vs. COCHIN PORT TRUST AND ORS	March 21, 2013
P P VENUGOPAL Vs. TRAVANCORE DEVASWOM BOARD; DEPUTY DEVASWOM COMMISSIONER; ASSISTANT DEVASWOM COMMISSIONER; DEVASWOM MANAGER	June 24, 2013
P RAMANUNNI AND ORS Vs. NANIKUTTY AMMA AND ORS	September 3, 2013
P S LALITH KUMAR Vs. STATE OF KERALA AND ORS	March 25, 2013
P SUNDARAN Vs. SAJINA P V	November 12, 2013
P T DEVASSY S/O THOMAN Vs. KUNNAPPILLY P G SIJO	February 7, 2013
P V AKHILESH Vs. C V AJAYAKUMAR	December 3, 2013
P VIJAYAN S/O BALAKRISHNAN Vs. TAHSILDAR (REVENUE RECOVERY); VYPEEN BLOCK PANCHAYATH AND ORS	April 1, 2013
P. ABDUL HAMEED Vs. PANTHAKKAN SHEMEER BABU AND FAEEDA	January 9, 2013
P. AJIKUMAR, P.L. SADANAM Vs. DISTRICT COLLECTOR	October 11, 2013
P. JIGESH Vs. STATE OF KERALA REP. BY PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT	February 12, 2013
P. KUNHIRAMAN NAIR Vs. COMMISSIONER OF INCOME TAX	January 16, 2013
P. SASIDHARAN Vs. RAJINA T.K.	June 4, 2013
P. YACOOB Vs. T.P. KUNJIKOYA	March 22, 2013
P.A. RASHEED Vs. DISTRICT COLLECTOR	July 8, 2013
P.A.AZIZ Vs. MAHATMA GANDHI UNIVERSITY	October 10, 2013
P.A.JOHN Vs. DEVAN PILLAI, S/O.SIVASANKARAN PILLAI	June 24, 2013
P.A.RADHAKRISHNAN Vs. HIGH COURT OF KERALA,ERNAKULAM	June 20, 2013
P.A.SIDHARTHA MENON Vs. DEPUTY SUPERINTENDENT OF POLICE	June 18, 2013
P.B. HAMZA Vs. SPECIAL TAHSILDAR (R.R.),	January 4, 2013
P.B.SHAJI Vs. AZEEZ	May 22, 2013
P.C. ANANDAN Vs. STANDARD FURNITURE	May 30, 2013
P.C.JAMES Vs. STATE OF KERALA	March 14, 2013
P.C.RAMAKRISHNAN Vs. MANAGER NALLAMANDANCHELLA	January 8, 2013
P.D.JOSE Vs. KARMALEETHA SABHA	November 8, 2013
P.D.SADEESH KUMAR,S/O.DEVACHANDRAN Vs. STATE OF KERALA	March 18, 2013
P.D.THOMAS Vs. PERINTHALMANNA MUNICIPALITY	May 31, 2013
P.DEVASEEN @ DIGIL LIGIN Vs. RAMANAIAH	November 29, 2013
P.G.P.RAJAN Vs. K.SASIDHARAN NAIR	March 4, 2013
P.GANGADHARAN Vs. PRASANNA K, W/O T.P.RAVEENDRAN	January 15, 2013
P.I.MOHANAN Vs. DEPUTY TAHSILDAR	March 12, 2013
P.J. JACOB Vs. K.J. BENOY	January 7, 2013
P.J. JOSEPH Vs. KUTTISANKARAGUPTAN AND STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA	November 7, 2013
P.J.GEORGE Vs. STATE OF KERALA	March 21, 2013
P.J.JOSE Vs. STATE OF KERALA	July 2, 2013
P.J.MATHAI @ KUNJUMON Vs. STATE OF KERALA	December 5, 2013
P.JAYASREE Vs. RAMESH, S/O. PALANI SWAMY	August 23, 2013
P.K. GANGADHARAN Vs. VALLIKUNNAM H.M.I.	July 17, 2013
P.K. KOYAKUTTY Vs. STATE OF KERALA AND MOITHEEN	July 8, 2013
P.K. NASEERA Vs. KERALA PUBLIC SERVICE COMMISSION	June 18, 2013
P.K.DIVAKARAN,PARAMKUNNATHU VEEDU Vs. SECRETARY, THALAPPILLY TALUK	June 4, 2013
P.K.GIRI Vs. STATE OF KERALA	March 15, 2013
P.K.JAYAPRAKASH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)	November 26, 2013
P.K.JIJI Vs. STATE OF KERALA	November 18, 2013
P.K.NOOR MOHAMMED, S/O.KHADAR HUSSAIN Vs. P.T.SAINUDEEN	January 23, 2013
P.K.PADMINI Vs. A.M.DAMODARAN	November 29, 2013
P.K.PRABHAKARA KURUP Vs. STATE OF KERALA	July 16, 2013
P.K.RAGHAVAN Vs. OMBUDSMAN FOR-LOCAL SELF GOVERNMENT INSTITUTIONS	November 28, 2013
P.K.SATHEESH KUMAR Vs. STATE OF KERALA	July 24, 2013
P.K.SHINU Vs. DHANYA MADHAVAN	August 21, 2013
P.L.FRIXES Vs. FR. JOSE THANNIPPARA	May 21, 2013
P.M. ASSAN Vs. P.T. SHAMSHAD	January 4, 2013
P.M.ABDUL GAFOOR Vs. SUB INSPECTOR OF POLICE	May 27, 2013
P.M.KURIAKOSE Vs. KOCHURANY	January 18, 2013
P.MANOJ Vs. S I OF POLICE CHERUTHURUTHY POLICE STATION	November 22, 2013
P.MANOJ KUMAR Vs. ARAVINDAKSHAN K.M.	February 20, 2013
P.MOHAMMED NISHAD Vs. K.L.ANEESA	February 4, 2013
P.N.PADMAVATHY Vs. STATE OF KERALA	December 3, 2013
P.N.RAJAN Vs. STATE OF KERALA	May 28, 2013
P.N.SASEEDHARAN Vs. KERALA STATE HOUSING BOARD	August 13, 2013
P.N.SREEDHARAN Vs. PURUSHOTHAMAN	December 6, 2013
P.P.ABDUL KHADER & CO. Vs. COMMISSIONER OF INCOMETAX	January 17, 2013
P.P.CHEKKU Vs. NATIONAL INSURANCE COMPANY LIMITED	June 24, 2013
P.P.JOHNY Vs. STATE OF KERALA	June 12, 2013
P.P.SAVIOR Vs. P.K.VINISH	August 5, 2013
P.PRASAD Vs. CENTRAL UNIVERSITY OF KERALA	November 28, 2013
P.PURUSHOTHAMAN NAIR Vs. SREEKANTAN NAIR	July 16, 2013
P.R. VASUDEVAN NAIR Vs. P.S. SANKARA NARAYANAN NAIR	March 14, 2013
P.R. VENU Vs. ASSISTANT GENERAL MANAGER, STAE BANK OF INDIA	August 13, 2013
P.R.PAUL Vs. STATE OF KERALA	May 31, 2013
P.R.RAJAPPAN Vs. SUKUMARAN, S/O.RAMAN	July 8, 2013
P.R.RASHEED Vs. STATE OF KERALA	January 16, 2013
P.RAHIM Vs. E.P.JAYARAJAN	July 5, 2013
P.RAJEEV Vs. STATE OF KERALA	January 22, 2013
P.RAMASUBBU Vs. DEPUTY COMMISSIONER	March 13, 2013
P.RANJITH Vs. P.VINEETHAN, S/O.LATE C.PRABHAKARAN NAIR	March 22, 2013
P.S. ABDUL REHMAN Vs. DISTRICT COLLECTOR	May 3, 2013
P.S. HARIDAS Vs. STATE OF KERALA	May 29, 2013
P.S. SARVANATH AND ANUPAMA SARVANATH Vs. CHIEF MANAGER AND AUTHORISED OFFICER,	January 4, 2013
P.S. SOMAN HIGH SCHOOL ASSISTANT THRISSUR Vs. MANAGER A.K.M. HIGH SCHOOL, POYY	March 25, 2013
P.S. VIJAYAN AND ORS. Vs. STATE OF KERALA AND ORS.	January 1, 2013
P.S.SAJI Vs. P.S.NARAYANAN	July 15, 2013
P.SHIVASANKARAN Vs. MARY JOHNSON	June 20, 2013
P.SUNDARAN Vs. KERALA WATER AUTHORITY	May 23, 2013
P.T.VARGHESE Vs. STATE OF KERALA	January 23, 2013
P.V. ABOOBACKER Vs. THE DISTRICT COLLECTOR,	January 4, 2013
P.V. ANISHKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY	January 7, 2013
P.V. GRANITES Vs. THE COMMERCIAL TAX OFFICER,	April 2, 2013
P.V. NARAYANAN Vs. DEPUTY COLLECTOR	April 9, 2013
P.V. NOUSHAD, S/O.BEERAN Vs. NATIONAL INVESTIGATIONAGENCY	October 24, 2013
P.V. SALEENA, P.A. HONEY AND P.A. ANOOP Vs. C.S. BABU, RAVI AND UNITED INDIA INSURANCE CO. LTD.	January 1, 2013
P.V.ABDUL KHADER Vs. COCHIN MALABAR ESTATES INDUSTRIES LTD	November 8, 2013
P.V.JOSEPH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	July 3, 2013
P.V.MAJEED Vs. DISTRICT COLLECTOR	January 17, 2013
PAILY Vs. DEVASSY	February 7, 2013
PALAKKAL MARTIN Vs. ANSAR	October 23, 2013
PALLATH PERU GEORGE Vs. N.K.RAHOOF	December 2, 2013
PALLATTUKUZHIYIL JOSE Vs. STATE OF KERALA	June 4, 2013
PALLICHAL S K PRAMOD Vs. OOMMEN CHANDY	September 12, 2013
PALLIYALIL SIDIQUE Vs. STATE OF KERALA	April 5, 2013
PALORAN RAVEENDRAN Vs. TAHSILDAR, REVENUE RECOVERY	February 1, 2013
PANAKKAL RAJENDRAN Vs. M. SREENIVASAN	July 2, 2013
PANCHAMI Vs. UNION OF INDIA	January 21, 2013
PANDIKASALA KUNHALI Vs. PANDIKASALA MUHAMMED	March 20, 2013
PANDURANGAN Vs. SUB INSPECTOR OF POLICE	November 18, 2013
PANKAJA KASTHURI AYURVEDA MEDICAL COLLEGE Vs. UNION OF INDIA	December 12, 2013
PAPPACHAN P D Vs. UNION OF INDIA	August 20, 2013
PARADAN ABDULLA, S/O.MOHAMMED KUTTY Vs. STATE OF KERALA	June 7, 2013
PARAMESWARAN Vs. LEKSHAMAN	January 7, 2013
PARAPPANANGADI CO OPERATIVE SERVICE BANK LTD Vs. SAINABA	February 15, 2013
PARASSINIKKADAVU AYURVEDA MEDICAL COLLEGE Vs. UNION OF INDIA	October 31, 2013
PARAVUR DISTRICT COURT BAR ASSOCIATION Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,REVENUE DEPARTMENT	January 15, 2013
PARAVUR S N V REGIONAL CO-OPERATIVE BANK LTD. Vs. KERALA CO-OPERATIVE OMBUDSMAN	October 17, 2013
PARAYIL HASSAINAR, S/O.MOHAMMED HAJI Vs. KERALA STATE ELECTRICITY BOARD	February 4, 2013
PARGAN SINGAPORE PTE LTD Vs. SWATHY EXPORTS	January 31, 2013
PARISONS AGROTECH (P) LTD AND ORS Vs. STATE OF KERALA AND ORS	July 10, 2013
PARISONS FOODS (P) LTD. Vs. STATE OF KERALA	June 10, 2013
PARK RESIDENCY Vs. STATE OF KERALA	February 21, 2013
PARVATHI ANTHARJANAM Vs. DISTRICT COLLECTOR,MALAPPURAM	January 1, 2013
PARVATHY AMMA, T.V. Vs. STATE OF KERALA	September 2, 2013
PASTOR GEORGE Vs. STATE OF KERALA	November 11, 2013
PATHIRIKKODE SIVADASAN Vs. STATE OF KEALA	February 4, 2013
PATHU WILSON, Vs. THE SUB INSPECTOR OF POLICE AND STATE OF KERALA	July 12, 2013
PATHUKUTTY Vs. SECRETARY, DEPARTMENT OF ROAD	January 22, 2013
PATHUMMA Vs. O.K.PAREED	June 6, 2013
PATTINIYODA CHACHADA CHERIYAKOYA Vs. LAKSHADWEEP STATE WAKF BOARD AND ORS	July 23, 2013
PATTYAKKALA DURGA DEVI TEMPLE Vs. SIVAJI S/O MUTHU PILLAI	July 15, 2013
PAUL DURAI Vs. STATE OF KERALA	January 10, 2013
PAUL THOMAS Vs. DISTRICT COLLECTOR, ERNAKULAM	November 15, 2013
PAULOSE Vs. PONNAPPAN	March 12, 2013
PAVANAPPAN Vs. STATE OF KERALA	February 8, 2013
PAYYANNUR SREE SUBRAHMANYA SWAMI KSHETHRODHARANA SAMITHI Vs. MALABAR DEVASWOM BOARD	August 21, 2013
PEOPLES BANK Vs. DEVADAS	April 12, 2013
PHILIP JOSEPH Vs. ARUNKUMAR	February 21, 2013
PHILIPOSE @ JAIBY Vs. STATE OF KERALA	August 20, 2013
PHILIPOSE THANKACHAN Vs. KESAVAN, VIJAYAMMA	February 14, 2013
PHILIPS CARBON BLACK LTD AND ORS Vs. SABU THOZHUPPADAN AND ORS	October 18, 2013
PLANTATION CORPORATION OF KERALA LTD Vs. GOWRI	June 24, 2013
POCKER, S/O AYAMMED AND ORS Vs. STATE OF KERALA AND ORS	May 28, 2013
PODDAR PLANTATIONS LIMITED Vs. THEKKEMARIVEETTIL MADHAVI AMMA	September 27, 2013
PODDAR UDYOG LIMITED Vs. LIFETIME REALTY PVT.LTD	January 7, 2013
POLY Vs. STATE OF KERALA	October 31, 2013
POLY JOSEPH Vs. STATE OF KERALA	April 19, 2013
PONAM KRISHNAN Vs. BHARATHAN	March 14, 2013
PONNAMMA Vs. KOCHUMON	February 26, 2013
PONRAJ GOUNDER Vs. STATE OF KERALA TO BE REP. BY SECRETARY	January 22, 2013
POORAM KURIES AND LOANS (P) LTD Vs. ROJAN PELLISSERY	February 12, 2013
POOTHADY SERVICE CO-OPERATIVE BANK LTD Vs. GOVERNMENT OF KERALA	January 4, 2013
POOVATHIL GOPALAN Vs. K.V.BEEVI	June 4, 2013
POPULAR MINI FINANCIERS Vs. CIT	August 13, 2013
POTHEN JOSEPH Vs. T.K.CHANDRA BHANU	May 27, 2013
POTTANKANDY MEETHAL SANKARAN Vs. STATE OF KERALA	March 7, 2013
POULOSE @ CHUMMARUKUTTY Vs. OUSEPH @ JOSEPH	March 22, 2013
POURA SAMITHI Vs. STATE OF KERALA	June 19, 2013
POYYAKANDATHIL KANNAN Vs. STATE OF KERALA	August 7, 2013
POYYERI TRADERS AND ORS Vs. S M HYRUNNEESA	January 17, 2013
PRABHAKARAN, S/O.CHANDRAN Vs. STATE OF KERALA	October 4, 2013
PRABHU LOTTERIES, OTTAPALAM TALUK Vs. KUNJUMUHAMMED, S/O MOIDU	February 5, 2013
PRABHU V. Vs. CIRCLE INSPECTOR OF POLICE	March 6, 2013
PRABHULLA K. Vs. STATE OF KERALA	January 3, 2013
PRADEEP Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR	August 20, 2013
PRADEEP Vs. STATE OF KERALA	February 15, 2013
PRAJITHKUMAR Vs. STATE OF KERALA	September 9, 2013
PRAKASH Vs. PRINCIPAL	December 18, 2013
PRAKASH Vs. PADMAKUMARI	June 6, 2013
PRAKASH Vs. BINDU	August 16, 2013
PRAKASH BABU Vs. STATE OF KERALA	January 16, 2013
PRAKASH S/O GOPALAN Vs. STATE OF KERALA	August 19, 2013
PRAKASHAN Vs. DAMODARAN & ORS.	February 11, 2013
PRAKASHAN Vs. DAMODARAN	January 11, 2013
PRAKASHKUMAR Vs. STATE CO OPERATIVE ELECTION COMMISSION	November 11, 2013
PRAMOD Vs. STATE OF KERALA	February 15, 2013
PRASAD Vs. STATE OF KERALA	June 3, 2013
PRASAD N P, MANAGING PARTNER Vs. SAFIA, D/O MOOSA P	July 24, 2013
PRASAD PUNNOOSE Vs. M.P.JACOB	February 4, 2013
PRASANNA KUMAR Vs. VASUDEVAN NAIR	April 5, 2013
PRASANNA KUMAR. N., JAYABHAN Vs. ANIL KUMAR	January 21, 2013
PRASANNAKUMAR Vs. STATE OF KERALA	November 4, 2013
PRASANNAKUMARI Vs. ALEX SAM @ SAM ALEX, JISHA BHAVAN AND ORS	August 27, 2013
PRASEED C. Vs. STATE OF KERALA AND THE DIRECTOR	March 16, 2013
PRASEEDHA SHIJU Vs. STATE OF KERALA	May 9, 2013
PRASHANT J MEHTA Vs. DIRECTORS OF REVENUE INTELLIGENCE	July 25, 2013
PRASHOB M.S. Vs. STATE BANK OF INDIA	March 18, 2013
PRAVEEN Vs. STATE OF KERALA	August 26, 2013
PRAVEEN DAS Vs. SUB INSPECTOR OF POLICE	May 29, 2013
PREETHA NAYAR Vs. UNIVERSITY OF KERALA	November 29, 2013
PREETHI @ RAJESH Vs. STATE OF KERALA AND ORS	August 5, 2013
PREETHI S Vs. VIJAYA MOHANAN G	April 9, 2013
PREETHIMOL C S Vs. MADUSUDHANAN NAIR	January 7, 2013
PREMA Vs. G. THAMPI AND ORS.	January 2, 2013
PREMA Vs. STATE OF KERALA	September 2, 2013
PREMAKUMARAN Vs. STATE OF KERALA	December 3, 2013
PREMANAND Vs. STATE OF KERALA	July 12, 2013
PREMANAND, S/O N V SADANANDAN Vs. DEPUTY TAHSILDAR; DEPUTY LABOUR OFFICER	March 23, 2013
PREMIER ELMECH SYSTEMS P LTD Vs. V GUARD INDUSTRIES P LTD	October 3, 2013
PREMILKUMAR Vs. SUB INSPECTOR OF POLICE; STATE OF KERALA	June 21, 2013
PREMJITH @ MANU Vs. STATE OF KERALA	November 21, 2013
PREMKUMAR @ KUTTAN Vs. STATE OF KERALA	April 5, 2013
PREMKUMAR P. Vs. SALES TAX OFFICER	January 4, 2013
PREMLAL Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	August 21, 2013
PRESIDENT MOOTHEDAM SERVICE CO-OP.BANK L Vs. A.P.ABDUL REHIMAN	January 31, 2013
PRESIDENT, NELLIKAVU DEVASWOM Vs. T.K.BALAKRISHNAN, S/O.SHANKUNNI MENON	January 1, 2013
PRETHEW RAJ KUMAR Vs. VIKRAMAN	January 8, 2013
PRIJISHA Vs. DILISH N. NAIR	February 11, 2013
PRIMA BEVERAGES (P) LIMITED Vs. ASSISTANT COMMISSIONER	August 23, 2013
PRINCIPAL CHOICE SCHOOL,TRIPUNITHURA P.O. Vs. K.A.SASI, AGED 49 YEARS, S/O.LATE	January 30, 2013
PRINCIPAL MANAGER; ASSISTANT CHIEF ACCOUNTS OFFICE Vs. K V JOSE S/O CHACKO VARKEY	July 12, 2013
PRIYAKUMARI Vs. STATE OF KERALA	March 4, 2013
PRIYANKA Vs. VIPIN BABU, SAJEEV AND THE ORIENTAL INSURANCE COMPANY LIMITED	July 11, 2013
PRIYESH B KARTHA Vs. SAROJINI AMMA	February 21, 2013
PROFESSOR SUNNY K GEORGE Vs. HONOURABLE CHANCELLOR AND ORS	September 12, 2013
PROMCO ENERGY PVT LTD Vs. STATE OF KERALA	January 1, 2013
PULIKANAKKU MANNATHU DEVI TEMPLE Vs. PRASAD S/O.LATE KUTTAPPAN	March 13, 2013
PULIKKODAN NARAYANAN Vs. STATE OF KERALA	April 12, 2013
PULIYAN VEETTIL MUHAMMED AND ORS Vs. THEKKECHALI ABDULLA AND ORS	July 10, 2013
PULLICHIRA PARISH PROTECTION COUNCIL Vs. DISTRICT REGISTRAR	February 8, 2013
PUNNOOSE MATHEW Vs. TISHO MON.	February 11, 2013
PURUSHOTHAMAN Vs. SUB INSPECTOR OF POLICE	June 3, 2013
PURUSHOTHAMAN NAIR P Vs. SREEKANTAN NAIR	August 5, 2013
PURUSHOTHAMAN.M Vs. UNION OF INDIA	May 24, 2013
PUSHKARAN Vs. ABHILASH	August 12, 2013
PUSHPALATHA Vs. P.K. BABU	January 11, 2013
PUSHPANGADAN G. Vs. JOINT REGISTRAR	January 16, 2013
PUTHAMPURAYIL MARIYAM Vs. SUNENDA	March 20, 2013
PUTHENPURAKKAL RAVI Vs. STATE OF KERALA, REP.BY THE PUBLIC PROSECUTOR	August 26, 2013
PUTHENPURAYIL MOHANAN Vs. P.K.NAZEEMUDDIN AHAMMED	January 17, 2013
PUTHILLAM RASHEED Vs. KKUNNIYATHAM KAKKADA MARIYOMMABI	January 15, 2013
PUTHIYAPURAYIL HARIDASAN Vs. M.A.RAJALAKSHMI	June 11, 2013
PUTHIYEDATH VEETTIL SARVESHAN Vs. STATE OF KERALA AND ORS	August 7, 2013
PUTHIYUEDATH SHAHIR Vs. KUNHANPURATH MOHANAN	June 18, 2013
PUTHUPARAMBAN HAMZA Vs. PATHUMMAKUTTY ALIAS FATHIMA	November 26, 2013
PUTHUVAL ASSOCIATES Vs. ANL SINGAPORE PTE.LTD	February 1, 2013
QUALITY AIRPORT HOTELS & FLIGHT SERVICES (P) LTD. REP. BY ITS AUTHORISED SIGNATORY Vs. THE COMMERCIAL TAX OFFICER (WC & LT), OFFICE OF THE DEPUTY COMMISSIONER DEPT. OF COMMERCIAL TAXES,	September 24, 2013
R ASOK KUMAR Vs. STATE OF KERALA AND ORS	October 1, 2013
R GOPALAKRISHNAN Vs. FOOD INSPECTOR	July 17, 2013
R MOHANDAS Vs. STATE OF KERALA	August 2, 2013
R P C PAPER MILLS PRIVATE LIMITED Vs. SUPERINTENDANT OF POLICE AND ORS	October 3, 2013
R PADMANABHA PILLAI ALIAS Vs. N VELUKUTTY PILLAI	August 23, 2013
R PRASAD AND ORS Vs. COMMISSIONER OF LAND REVENUE AND ORS	December 18, 2013
R. GOPALAKRISHNAN NAIR Vs. THE SECRETARY, HIGHER EDUCATION (TECHNICAL) DEPARTMENT, THE DIRECTOR OF TECHNICAL EDUCATION OFFICE, THE CHAIRMAN N.S.S. POLYTECHNIC, N.S.S. HEAD OFFICE, PERUNNAI AND THE PRINCIPAL N.S.S. POLYTECHNIC COLLEGE, PANDALAM	July 1, 2013
R. VENKITARAMAN Vs. UNION OF INDIA	March 13, 2013
R.AJAY NAIR Vs. STATE BANK OF TRAVANCORE	November 29, 2013
R.AJAYAKUMAR Vs. TRAVANCORE DEVASWOM BOARD	April 23, 2013
R.CHANDRANKUTTY Vs. STATE OF KERALA	January 23, 2013
R.JANARDHANAN Vs. AUTHORISED OFFICER	June 3, 2013
R.JAYACHANDRAN Vs. SUDARSANAN NAIR	November 28, 2013
R.JYOTHI Vs. P.P.SURESH KUMAR	August 19, 2013
R.MICHAEL Vs. COMMERCIAL TAX OFFICER	January 8, 2013
R.NATARAJAN Vs. VILLAGE OFFICER,	March 1, 2013
R.PADMAKUMARI Vs. ADMINISTRATOR	March 15, 2013
R.RESHMA Vs. MAHATMA GANDHI UNIVERSITY	November 11, 2013
R.SHAJIMON Vs. KERALA STATE ELECTRICITY BOARD	April 19, 2013
R.SIVAKUMAR Vs. CO-OPERATIVE ELECTION COMMISSION	June 5, 2013
R.SUDHARMAN Vs. STATE OF KERALA	May 24, 2013
R.V.MUHAM, Vs. KERALA STATE ELECTRICITY BOARD	June 6, 2013
RABIYA KALLUVALAPPIL W/O IBRAHIM THENNIVEPPIL Vs. KOTTAKKAL CO-OPERATIVE URBAN BANK LTD; AUTHORISED OFFICER, KOTTAKKAL CO-OPERATIVE URBAN BANK LTD	April 1, 2013
RADHA Vs. UNITED INDIA INSURANCE CO. LTD,	June 5, 2013
RADHA Vs. DISTRICT COLLECTOR	July 9, 2013
RADHA K Vs. SIVA KUMAR	March 23, 2013
RADHA, N. Vs. DEEPA RESTAURANT	November 19, 2013
RADHA, PUNTHALA KOICKAL PADEETTATHIL; MOHANKUMAR @ AMBALAM AND ORS Vs. STATE OF KERALA	July 2, 2013
RADHAKRISHNA KURUP Vs. STATE OF KERALA	December 12, 2013
RADHAKRISHNAN Vs. SUB INSPECTOR OF POLICE	March 23, 2013
RADHAKRISHNAN Vs. SANJU THURUTHIKUNNEL	November 18, 2013
RADHAKRISHNAN Vs. D. SASIDHARAN NAIR	November 26, 2013
RADHAKRISHNAN Vs. STATE OF KERALA	April 2, 2013
RADHAKRISHNAN @ PERAVAKUTTY Vs. STATE OF KERALA	August 19, 2013
RADHAKRISHNAN C. Vs. KERALA PUBLIC SERVICE COMMISSION	May 21, 2013
RADHAMMA SASIDHARAN Vs. UNION OF INDIA	March 1, 2013
RAFEEQUE Vs. UNION OF INDIA	August 14, 2013
RAGHAVAN Vs. S. BATHERY AND THE STATE OF KERALA, REPRESENTED PUBLIC PROSECUTOR	November 6, 2013
RAGHU, S/O GANGADHARAN Vs. STATE OF KERALA	June 18, 2013
RAHAMANI Vs. STATE OF KERALA	October 30, 2013
RAHIM Vs. STATE OF KERALA	August 19, 2013
RAHMAT BEEVI Vs. ASSISTANT COMMISSIONER-II, SPECIAL CIRCLE	February 13, 2013
RAHMAT BEEVI Vs. ASSISTANT COMMISSIONER-II	March 5, 2013
RAJ KUMAR Vs. MATHAIKUTTY	January 10, 2013
RAJ MATHEW Vs. SHEENA R MATHEW	July 2, 2013
RAJ TELEVISION NET WORKS LIMITED Vs. JOY ALUKKAS TRADERS (INDIA) PVT.LTD.	January 1, 2013
RAJA, S/O.AZIZ, THAIPARAMBU Vs. SARATH PURUSHOTHAMAN	October 30, 2013
RAJALEKSHMI AMMA Vs. BASHEER	July 12, 2013
RAJAMANI Vs. UNNIKRISHNAN	May 31, 2013
RAJAMMA Vs. AMMINI AMMA	June 12, 2013
RAJAMOHANAN. J Vs. SECRETARY	March 1, 2013
RAJAN Vs. SOLY SEBASTIAN	March 4, 2013
RAJAN Vs. MINI, D/O VARKEY	March 19, 2013
RAJAN Vs. P.J. BENZIGAR, K.C. ALEXANDER AND THE MANAGER, ORIENTAL INSURANCE CO. LTD.	July 23, 2013
RAJAN Vs. SATTE OF KERALA	July 26, 2013
RAJAN Vs. MADUSOODANA KURUP,T.K.	May 17, 2013
RAJAN Vs. STATE OF KERALA AND ORS	September 10, 2013
RAJAN @ RAJU, S/O. KUNHOTHA Vs. STATE OF KERALA	May 28, 2013
RAJAN DAVID Vs. STATE OF KERALA AND ORS	October 11, 2013
RAJAN MENON Vs. BINDU U.	February 14, 2013
RAJAN OTHAYOTH Vs. ADMINISTRATOR	September 30, 2013
RAJAN P.NAIR Vs. UNION OF INDIA	August 20, 2013
RAJAN R. Vs. SHEEJA, MURALI AND PUSHPADAS	July 1, 2013
RAJANEESH Vs. STATE OF KERALA	April 8, 2013
RAJANI Vs. M.N.ARAVINDAKSHAN	August 21, 2013
RAJAPPAN K N Vs. PRESIDING OFFICER	February 11, 2013
RAJASEKHARAN NAI Vs. KERALA STATE ELECTRICITY BOARD	June 12, 2013
RAJEENA P.S. Vs. ADMINISTRATOR	January 29, 2013
RAJEESH Vs. T. AMMEDKOYA, NEW INDIA ASSURANCE CO. LTD., P.P. KOMALAVALLY AND THE ORIENTAL INSURANCE COMPANY LIMITED	July 23, 2013
RAJEESH Vs. STATE OF KERALA	December 12, 2013
RAJEESH Vs. STATE OF KERALA	November 13, 2013
RAJEEV Vs. DIRECTOR OF INDUSTRIES AND COMMERCE	October 29, 2013
RAJEEV S/O .ASOKAN Vs. STATE OF KERALA	August 7, 2013
RAJEEVAN Vs. SUKUMARAN	June 25, 2013
RAJENDRAN Vs. FOOD INSPECTOR	February 28, 2013
RAJENDRAN C.R. Vs. MANOJ	June 7, 2013
RAJENDRAN SREEDHARAN Vs. STATE OF KERALA	September 3, 2013
RAJESH Vs. STATE OF KERALA	April 9, 2013
RAJESH Vs. REJIMON, S/O. P.G. RAVEENDRAN	July 11, 2013
RAJESH Vs. STATE OF KERALA	August 7, 2013
RAJESH BABU Vs. STATE OF KERALA	April 3, 2013
RAJESH R. NAIR Vs. MEERA BABU	March 5, 2013
RAJESH R.NAIR Vs. MEERA BABU	December 4, 2013
RAJESH S/O KUNHIKANNAN Vs. STATE OF KERALA AND ORS	February 19, 2013
RAJESH S/O VISWANATHA PANICKER Vs. LATHI D/O THANKAMANI	January 3, 2013
RAJESH, S/O VASUDEVAN Vs. STATE OF KERALA	May 29, 2013
RAJESWARI Vs. STATE OF KERALA AND ORS	September 10, 2013
RAJU Vs. STATE OF KERALA	February 8, 2013
RAJU M THOMAS Vs. URBAN CO OPERATIVE BANK LTD	June 19, 2013
RAJU MATHEW Vs. STATE OF KERALA	July 15, 2013
RAJU VILLENTAVIDA Vs. DEVI VILLENTAVIDA	May 31, 2013
RAKASHEKARAN Vs. DENNIS JACOB AND THE NEW INDIA ASSURANCE CO. LTD.	January 1, 2013
RAMACHANDRAN Vs. EXCISE RANGE INSPECTOR AND ORS	September 5, 2013
RAMACHANDRAN Vs. P.R. MANI,	September 25, 2013
RAMACHANDRAN PILLAI Vs. SIVANDANDAGARI @ RAMAKRISHNA PILLAI	January 2, 2013
RAMAKRISHNA PILLAI Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD	June 11, 2013
RAMAKRISHNAN Vs. THE STATE OF KERALA	January 9, 2013
RAMAKRISHNAN N.K. Vs. M.S. YOUNIS	July 26, 2013
RAMAKRISHNAN NAIR Vs. SHEELAKUTTY	January 31, 2013
RAMAKRISHNAN S/O. RAGHAVAN Vs. STATEOF KERALA	July 25, 2013
RAMAN Vs. SETHUMADHAVAN	June 25, 2013
RAMAN Vs. PONNI	February 1, 2013
RAMANEE NARAYANAN Vs. C.K.MUKUNDAN	April 10, 2013
RAMANKUTTY Vs. EXCISE INSPECTOR	May 23, 2013
RAMANKUTTY, S/O.KRISHNANKUTTY Vs. T.M.MUKUNDAN, S/O.T.A.MADAVAN	January 1, 2013
RAMESAN Vs. STATE OF KERALA	October 18, 2013
RAMESAN C.S Vs. UNION BANK OF INDIA	January 31, 2013
RAMESH Vs. ASSISTANT LABOUR OFFICER	May 21, 2013
RAMESH Vs. SAVITHRI	June 4, 2013
RAMESH DANIAL Vs. BINEESH	December 18, 2013
RAMESH KUMAR Vs. STATE OF KERALA	July 2, 2013
RAMKRISHNAN Vs. VENUGOPALAN	March 6, 2013
RAMLATH A., Vs. STATE OF KERALA	May 22, 2013
RAMSHEED, Vs. THE MAHATMA GANDHI UNIVERSITY, REPRESENTED BY THE REGISTRAR AND THE VICE CHANCELLOR MAHATMA GANDHI UNIVERSITY REPRESENTED BY THE REGISTRAR	November 1, 2013
RANI, D/O PAULOSE NADAR Vs. STATE OF KERALA AND ORS	March 21, 2013
RANJITH G.V. Vs. REEBA E.	July 8, 2013
RANJITH K. Vs. STATE OF KERALA	January 9, 2013
RAPHAEL Vs. SUDHODHANAN	March 19, 2013
RAPHEL ALIAS KUNJAPPAN Vs. ANNA MARY ALIAS JUDY	February 1, 2013
RASHEED P A Vs. DISTRICT COLLECTOR	July 8, 2013
RASHEEDA P K W/O ABDUL GAFOOR Vs. MALAPURAM DISTRICT CO-OPERATIVE BANK LTD; AUTHORIZED OFFICER, DEPUTY GENERAL MANAGER	April 1, 2013
RASINA KUNHIPARAMBATH, Vs. STATE OF KERALA	May 23, 2013
RASMI P.K. Vs. UNIVERSITY GRANTS COMMISSION	January 2, 2013
RASSAL BACKER P Vs. STATE OF KERALA	January 15, 2013
RATHEESH Vs. STATE OF KERALA	July 25, 2013
RATHEESH Vs. STATE OF KERALA	July 26, 2013
RATHEESH CHANDRAN Vs. STATE OF KERALA	September 6, 2013
RATHEESH R., Vs. UNIVERSITY OF KERALA, REPRESENTED BY REGISTRAR AND SYNDICATE, UNIVERSITY OF KERALA	September 25, 2013
RATHEESH, S/O. KUNJAPPAN Vs. SAJI JOSEPH, S/O. JOSEPH	March 14, 2013
RATNAKARAN Vs. STATE OF KERALA	March 5, 2013
RATNAKARAN Vs. L.B.S.CENTRE FOR SCIENCE AND TECHNOLOGY	November 29, 2013
RATNAMMA, KAINAKARI SOUTH VILLAGE Vs. KERALA STATE ELECTRICITY BOARD	February 21, 2013
RAVEENDRAN Vs. STATE OF KERALA	December 4, 2013
RAVEENDRAN AND ORS Vs. SWAMY BHOOMANANDA THEERTHA MANAGING TRUSTEE AND ORS	February 7, 2013
RAVEENDRAN S/O GANGADHARAN Vs. K SAROJINI	January 1, 2013
RAVEENDRAN S/O. NARAYANAN Vs. STATE OF KERALA	July 24, 2013
RAVEENDRAN, S/O CHELLAPPAN Vs. STATE OF KERALA	July 8, 2013
RAVI Vs. NEW INDIA ASSURANCE CO.LTD,	January 7, 2013
RAVI Vs. STATE OF KERALA	May 30, 2013
RAVI PRAKASH; MURALEEDHARAN PILLAI Vs. STATE OF KERALA AND ORS	June 21, 2013
RAVI S/O. APPUNNI Vs. STATE OF KERALA	July 17, 2013
RAVIKUMAR Vs. UNITED INDIA INSURANCE CO LTD	September 5, 2013
RAVIKUMAR K.P. Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, THE MAHATMAGANDHI UNIVERSITY, REPRESENTED BY ITS REGISTRAR, THE SYNDICATE AND THE ACADEMIC COUNCIL, THE MAHATMA GANDHI UNIVERSITY	September 26, 2013
RAVINDRAN K M Vs. STATE OF KERALA	June 19, 2013
RAVINDRAN PILLAI Vs. SREEJITH	July 3, 2013
RAZEENA A. Vs. ASST.EDUCATIONAL OFFICER	May 22, 2013
REEJA JOHN Vs. BENNY K.	May 22, 2013
REEJA JOHN,D/O.K.J.JOHN Vs. STATE OF KERALA	January 29, 2013
REESH Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LIMITED	March 21, 2013
REETHA JAMES Vs. SEBASTIAN MATHEW	May 3, 2013
REGHU S/O GOVINDAN Vs. STATE OF KERALA	August 20, 2013
REGHU, S/O KUMARAN Vs. STATE OF KERALA	August 12, 2013
REGHUPRASAD Vs. UNION OF INDIA	August 5, 2013
REGI FRANCIS Vs. KERALA STATE ELECTION COMMISSION	February 28, 2013
REGIONAL DIRECTOR ESI CORPORATION Vs. SEENULAL P N	May 23, 2013
REGIONAL DIRECTOR, E S I CORPORATION Vs. CHACKOLAS SPINNING & WEAVING MILLS LTD	April 2, 2013
REGIONAL DIRECTOR,E.S.I. CORPORATION Vs. ALAPPAT JEWELLERY, M.G.ROAD	February 26, 2013
REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANISATION Vs. M/S.HARRISONS MALAYALAM LTD	August 19, 2013
REGISTRAR KERALA UNIVERSITY Vs. STATE OF KERALA	May 28, 2013
REHANA A.B. Vs. STATE OF KERALA	January 21, 2013
REJIKUMAR S/O AMBU Vs. STATE OF KERALA AND ORS	February 14, 2013
REJIMON @ KUTTAI Vs. STATE OF KERALA	July 18, 2013
REJITHA Vs. KERALA PUBLIC SERVICE COMMISSION	March 11, 2013
REJITHA, B.R. AND OTHER Vs. KERALA PUBLIC SERVICE COMMISSION	March 13, 2013
RELIANCE GENERAL INSURANCE CO.LTD Vs. JAYASREE, W/O. RAMESH	October 25, 2013
RELIANCE MONEY EXPRESS LIMITED Vs. CEE & CEE FOREX PRIVATE LIMITED	March 23, 2013
REMYA KRISHNAN R. Vs. EMPLOYEES' STATE INSURANCE CORPORATION	October 7, 2013
RENE GLADSTONE, ROSE MOUNT, THONGAL Vs. STATE OF KERALA AND ORS	February 19, 2013
RENJITH KUMAR B. AND BHASKARAN PILLAI Vs. GIRIJA DEVI	February 11, 2013
RENJITH V S AND ORS Vs. STATE OF KERALA	December 2, 2013
RENJITHA MARKOSE Vs. STATE OF KERALA	October 23, 2013
RENJUMON Vs. STATE OF KERALA	March 15, 2013
RETNAMMAL Vs. BHARGAVI, ANDHUTHARA VEEDU	July 31, 2013
REV. L.T.PAVITHARA SINGH Vs. TRIVANDRUM SYNOD CREDENTIAL COMMITTEE	January 3, 2013
REV.SR.JESSY, D/O.ITTIACHAN,PUTHUSSERY,MOTHER SUPERIOR Vs. REV.SR.SANETA CMC	January 22, 2013
REVIKUMAR B K AND ORS Vs. STATE OF KERALA AND ORS	February 5, 2013
RIMI ALBI Vs. KERALA STATE CO OPERATIVE BANK	July 19, 2013
RIMY ANTONY Vs. DEEPA KURIAN	September 12, 2013
RINCY; ANIL; VINOD Vs. STATE OF KERALA	June 21, 2013
RINI JOHN, D/O. K.G.YOHANNAN Vs. ORIENTAL INSURANCE COMPANY	January 21, 2013
RINTHA AURIF; NIDHYA E; J PRABHAKARAN; REGINALD J AND ORS Vs. KERALA UNIVERSITY OF HEALTH SCIENCES; KARUNA MEDICAL COLLEGE AND ORS	July 29, 2013
RITA VARGHESE Vs. DISTRICT SOCIAL WELFARE OFFICE, MINI CIVIL STATION	May 30, 2013
RIYAD MASTER Vs. HEAD MASTER DEVARKOVIL WEST L.P.SCHOOL	May 20, 2013
RIYAS Vs. AYISHA	October 22, 2013
ROBIN CHACKO Vs. STATE OF KERALA	January 23, 2013
ROBINSON Vs. LIFE INSURANCE CORPORATION OF INDIA	March 6, 2013
ROBYMON Vs. ASSISTANT COMMISSIONER	March 8, 2013
ROBYMON M.J. Vs. ASSISTANT COMMISSIONER (APPEALS), THRISSUR	January 22, 2013
ROJI P. SAM Vs. STATE, REP. BY C.I. OF POLICE	February 25, 2013
ROOPESH, MAHESH, SIJESH LAL AND SHIJU Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE AND AJAYAKUMAR	July 22, 2013
ROSAMMA Vs. MERCELY	November 11, 2013
ROSAMMA MATHEW Vs. MEENACHIL CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LTD,	May 23, 2013
ROSHMA Vs. ANSARI @ MOHAMMAD ANSARI	January 8, 2013
ROSY Vs. OUSEPH VARKEY	February 4, 2013
ROSY ARAKKAL Vs. STATE OF KERALA	April 30, 2013
ROSY ARAKKAL Vs. STATE OF KERALA	November 21, 2013
ROSY MATHEW, W/O. LATE MATHEW Vs. M. MURUGESAN	January 9, 2013
ROTO GRAPHICS Vs. COMMR. OF C. EX.	May 22, 2013
ROY THOMAS, BALUMMEL HOUSE, KANNAMALY, KOCHI-682008 Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY VYDHUTHI BHAVANAM PATTOM, THIRUVANANTHAPURAM, PIN - 695004,	January 7, 2013
ROYAL MEDICAL TRUST Vs. UNION OF INDIA	February 26, 2013
RUBAIL S/O. ABDUL RAHIMAN Vs. KAMALUDHEEN	November 21, 2013
RUBY SONEY Vs. STATE OF KERALA	July 29, 2013
RUDOLF GREENSON Vs. COCHIN THIRUMALA DEVASWOM, REPRESENTED BY ITS PRESIDENT OF MANAGING COMMITTEE	November 4, 2013
RUKHIYA, Vs. KADEEJA,W/O. MOHAMED	May 23, 2013
S BAHULEYAN Vs. STATE OF KERALA	June 19, 2013
S BIJU Vs. REGISTERING AUTHORITY	December 2, 2013
S M SHETTY Vs. RATHI AND ORS	September 4, 2013
S MARIMUTHU Vs. COMMERCIAL TAX OFFICER; DEPUTY COMMISSIONER (APPEALS)	April 1, 2013
S RENGANATHAN Vs. CORPORATION OF THIRUVANANTHAPURAM	June 20, 2013
S. ABITHA BEEVI, SHERIFA MANZIL Vs. TITUS GEORGE	October 8, 2013
S. ANTONY DAS Vs. STATE OF KERALA	February 21, 2013
S. FASEELA Vs. STATE OF KERALA	February 6, 2013
S. GIRISH Vs. STATE OF KERALA	July 18, 2013
S. RAMACHANDRAN PRASANTHI Vs. STATE OF KERALA	January 8, 2013
S. SHAJI Vs. STATE OF KERALA	January 11, 2013
S. SHANMUGHAN Vs. THE DISTRICT COLLECTOR AND ORS.	January 4, 2013
S. SHYLAJA Vs. STATE OF KERALA AND ORS.	February 1, 2013
S. THULASIDHARAN Vs. S. SURESH KUMAR	January 15, 2013
S. VENUGOPAL AND ORS. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	November 4, 2013
S.AMBROSE, S/O.JOSEPH Vs. AFSAL BABU K.T., S/O.ABDURAHIM	June 11, 2013
S.ANILKUMAR Vs. CATHOLIC SYRIAN BANK LIMITED	June 3, 2013
S.GOPI Vs. UNION OF INDIA	May 22, 2013
S.LUBABATH Vs. DISTRICT COLLECTOR	March 15, 2013
S.MAHADEVAN PILLAI Vs. K.K.HASHIM	January 1, 2013
S.PADMAKUMAR Vs. SECRETARY CO-OPERATIVE URBAN BANK LTD	January 30, 2013
S.R.KRISHNANKUTTY NAIR Vs. STATE OF KERALA	May 23, 2013
S.RAVEENDRAN Vs. KANNADISSERIL BHAGAVATHI KSHETHRAM	January 18, 2013
S.REGHU Vs. NATIONAL INSURANCE CO.LTD.	July 3, 2013
S.UNNIKRISHNAN NAIR Vs. UNION OF INDIA	July 1, 2013
SABIN BABU, S/O.BABU Vs. STATE OF KERALA	June 5, 2013
SABIRA E.K. Vs. UNIVERSITY GRANTS COMMISION	January 2, 2013
SABU AND SAJI Vs. STATE OF KERALA	July 2, 2013
SABU AUGUSTINE Vs. STATE OF KERALA	January 7, 2013
SABU KURIAKOSE S/O KURIAKOSE Vs. K SADANANDAN S/O CHANDU	July 8, 2013
SABU T. Vs. P.V.BABU	November 12, 2013
SABU.A. Vs. DISTRICT COLLECTOR	March 23, 2013
SACRED HEART CONVENT Vs. STATE OF KERALA	July 30, 2013
SACRED HEART MISSION HOSPITAL Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER AND THE SOUTH INDIAN BANK	February 1, 2013
SADANANDAN Vs. STATE OF KERALA	October 9, 2013
SADANANDHAN Vs. PANKAJAKSHI	February 4, 2013
SADASIVAN NAIR Vs. SUJATHA	June 26, 2013
SADHANA GILBERT Vs. STATE OF KERALA, REPRESENTED BY PUBLIC	November 4, 2013
SADHIRTHYAN @ THANKACHAN AND OTHERS Vs. STATE OF KERALA, THROUGH SUB INSPECTOR OF POLICE	November 6, 2013
SAFIYA Vs. MUHAMMED AND ORS	October 22, 2013
SAHYA HARITHA SANGHAM Vs. DISTRICT COLLECTOR	May 23, 2013
SAIDALAVI,S/O.MUHAMMED KUTTY Vs. CIRCLE INSPECTOR OF POLICE	June 13, 2013
SAIDEVAN THAMPI Vs. STATE OF KERALA	October 8, 2013
SAIMON Vs. STATE OF KERALA AND ORS	December 18, 2013
SAINABA C H AND ORS Vs. T K SAFIYA AND ORS	January 4, 2013
SAINBA Vs. REGIONAL TRANSPORT AUTHORITY	February 25, 2013
SAINUDDEEN Vs. STATE OF KERALA AND HAFSATH	January 7, 2013
SAJ BATTERIES PRIVATE LIMITED Vs. STATE OF KERALA	October 9, 2013
SAJAD @ SANJU AND SOORAJ Vs. STATE OF KERALA, REPRESENTED THROUGH THE PUBLIC PROSECUTOR	November 4, 2013
SAJAN C.T. Vs. UNITED INDIA INSURANCE COMPANY LTD.	July 10, 2013
SAJAN S/O GOPI Vs. STATE OF KERALA	July 18, 2013
SAJEESH Vs. STATE OF KERALA AND ORS	October 1, 2013
SAJEEV @ SAJEEV KUMAR Vs. STATE OF KERALA	July 26, 2013
SAJEEV S/O. ASOKAN Vs. STATE OF KERALA	November 7, 2013
SAJEEVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR	January 11, 2013
SAJEEVU Vs. FOREST RANGE OFFICER	April 1, 2013
SAJESH BABU Vs. KERALA PUBLIC SERVICE COMMISSION	December 13, 2013
SAJI Vs. ALEYAMMA	March 6, 2013
SAJI Vs. STATE OF KERALA AND OTHERS	October 11, 2013
SAJI Vs. STATE OF KERALA	August 19, 2013
SAJI KURIAKOSE Vs. STATE OF KERALA	July 2, 2013
SAJI S/O SUNDARAN Vs. STATE OF KERALA	August 1, 2013
SAJI SAMUEL Vs. STATE OF KERALA	May 20, 2013
SAJI SEBASTIAN Vs. MARUYAKUTTY	January 2, 2013
SAJITH BHALIGA Vs. PAUL	March 22, 2013
SAJITH SEDHUMADHAVAN Vs. VENUGOPALAN T.S.,	September 25, 2013
SAJITHA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	April 5, 2013
SAJITHA BASHEER Vs. STATE OF KERALA	May 10, 2013
SAJITHKUMAR G. Vs. AMBILI V.L.	January 30, 2013
SAJNA SALI Vs. MALIK MUHAMMED NAINNA	January 18, 2013
SAJU @ UNNI Vs. STATE OF KERALA	July 23, 2013
SAJU JOSEPH, PALATHINKAL HOUSE Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT	January 30, 2013
SAJU S/O LAKSHMANAN Vs. STATE OF KERALA	July 31, 2013
SAJU S/O. JOSEPH, OLIMATTATHIL VEEDU Vs. STATE OF KERALA	February 21, 2013
SAJU THURUTHIKUNNEL Vs. STATE OF KERALA	November 18, 2013
SAKKIR HUSSAIN Vs. STATE OF KERALA	August 1, 2013
SAKTHAN N. Vs. K.K.DIVAKARAN	February 6, 2013
SAKTHI CERAMICS Vs. SUPREME CERAMICS	January 3, 2013
SAKUNTHALA Vs. STATE OF KERALA	April 12, 2013
SAKUNTHALA Vs. STATE OF KERALA	April 13, 2013
SALAFI TRUST Vs. NAZEER P	January 15, 2013
SALAMMA.L Vs. KERALA FINANCIAL CORPORATION	January 18, 2013
SALEEM C H Vs. STATE OF KERALA	August 14, 2013
SALEENA BEEVI D/O, SULFATH BEEVI Vs. CO-OPERATIVE URBAN BANK LTD	March 21, 2013
SALIM AND JAYALAL Vs. STATE OF KERALA	January 11, 2013
SALIM RAWTHER Vs. DAYANANDAN	January 15, 2013
SALIM, S/O.MUDAVKATTIL KUNJUMUHAMMED Vs. IBRAHIM NAZAR	January 23, 2013
SALIM; SHAJAHAN Vs. STATE OF KERALA	June 20, 2013
SAMASTHA KERALA SUNNI YUVAJANA SANGHAM Vs. MUNDOLI ALAVI KUTTY	June 4, 2013
SAMEERA Vs. M.C.MAMMOOTTY	November 20, 2013
SAMEERAN K.K. Vs. EXCISE INSPECTOR	August 16, 2013
SAMHU Vs. STATE OF KERALA	August 19, 2013
SAMIKUTTY Vs. STATE OF KERALA	October 4, 2013
SAMSUNG INDIA ELECTRONICS (P) LTD Vs. ASST.COMMISSIONER	March 19, 2013
SAN VARGHESE Vs. AVIRA PAPPU	March 1, 2013
SANAL KUMAR Vs. STATE OF KERALA	October 4, 2013
SANAL KUMAR S/O SADASIVAN AND ORS Vs. STATE OF KERALA AND ORS	July 15, 2013
SANAL NAZARULLA Vs. STATE OF KERALA	March 1, 2013
SANALKUMAR Vs. ANJU	October 21, 2013
SANATHANAN PILLAI Vs. THANKAPPAKURUP	March 21, 2013
SANDEEP SARMA Vs. STATE OF KERALA, DRUG INSPECTOR, THE FIRM AND K.R. MANOHARAN	July 22, 2013
SANDEP KUMAR Vs. STATE OF KERALA	February 8, 2013
SANDHYA M. Vs. UNIVERSITY OF KERALA	March 6, 2013
SANDHYA P.T. Vs. SIVADASAN P.V.	January 8, 2013
SANDHYA.M W/O. DHANESHKUMAR Vs. SIBI S/O. YOYAKKI	August 2, 2013
SANGEETHA NAIR Vs. SANTHOSH KUMAR	May 20, 2013
SANJAN Vs. AZARA	March 21, 2013
SANJAY KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE, CBCID	January 4, 2013
SANJO Vs. STATE OF KERALA	February 28, 2013
SANKARA NARAYANAN, S/O.PUVATHUMKADAVIL VASU, Vs. VASU, S/O.KALLINGAPURAM NARAYANAN	June 7, 2013
SANKARA PILLAI GOPALA KURUP ALIAS BALAKRISHNA PILLAI Vs. JANAKI AMMA RATHEEDEVI AMMA; KARTHIYAYANI AMMA THANKAMMA AND ORS	July 8, 2013
SANKARAN POULU Vs. SUNDARI VIJAYAMMA	June 20, 2013
SANOJ S/O PARAKKULAM RAMAKRISHNAN Vs. VINOD S/O MOOKKOLI KUTTAPPAN	February 1, 2013
SANTHA CHANDRASEKHARAN, KOTTIYATTIL Vs. DEPUTY TAHSILDAR, REVENUE RECOVERY	January 14, 2013
SANTHI Vs. JINSON.K.T	June 13, 2013
SANTHOSH Vs. THE CHIEF EXECUTIVE OFFICER, MOTOR WORKERS WELFARE FUND BOARD, THE DISTRICT EXECUTIVE OFFICER, MOTOR WORKERS WELFARE FUND BOARD AND THE JOINT REGIONAL TRANSPORT OFFICER	July 8, 2013
SANTHOSH Vs. STATE OF KERALA	December 4, 2013
SANTHOSH Vs. STATE OF KERALA	November 18, 2013
SANTHOSH ALIAS SUBIL S/O. JOHN Vs. PUBLIC OF KERALA	November 20, 2013
SANTHOSH KUMAR Vs. DIRECTOR OF PANCHAYATS	March 12, 2013
SANTHOSH MADHAVAN @ SWAMI AMRITHA CHAITHANYA Vs. STATE	December 19, 2013
SANTHOSH TOM Vs. STATE OF KERALA	June 5, 2013
SANTHOSHKUMAR Vs. SHAJI	June 6, 2013
SARADHA Vs. KUNHIPURAYIL LAKSHMI	January 17, 2013
SARALA Vs. LIFE INSURANCE CORPORATION OF INDIA	January 30, 2013
SARALA, Vs. SALMON	June 18, 2013
SARALADEVI Vs. SECRETARY, THRISSUR CORPORATION	February 28, 2013
SARK SPICE PRODUCTS PVT.LTD Vs. KERALA FINANCIAL CORPORATION	February 1, 2013
SAROJINI GOPALAN Vs. INDIAN BANK (M/S.), THRISSUR	July 24, 2013
SAROJINIVALLI VIMALA NIVAS, ANANTHANARAYANAPURAM, ALAPPUZHA Vs. RAMACHANDRA SHENOY PUTHENKADU MADOM AND ORS	February 13, 2013
SASEENDRAN C G Vs. MATHEW EXAL	May 27, 2013
SASI Vs. STATE OF KERALA	October 21, 2013
SASI S/O KUNHEKKAN Vs. SUB INSPECTOR OF POLICE AND ORS	July 16, 2013
SASIDHARAN Vs. STATE OF KERALA	April 11, 2013
SASIDHARAN NAIR Vs. UMMERKHAN	July 10, 2013
SASIDHARAN PILLAI Vs. STATE OF KERALA	February 1, 2013
SASIDHARAN S/O.PURUSHOTHAMAN Vs. GOPINATHAN NAIR	November 1, 2013
SASIKALA.K.K. Vs. KARUVANNUR SERVICE CO-OPERATIVE BANK LTD.	May 23, 2013
SASIKUMAR Vs. STATE OF KERALA	June 11, 2013
SASIKUMAR S/O VASUDEVAN Vs. STATE OF KERALA	July 16, 2013
SASRASWATHY Vs. STATE OF KERALA	November 28, 2013
SATHCHITH RAJ K.R. Vs. STATE OF KERALA	March 25, 2013
SATHEESAN @ SASI Vs. STATE OF KERALA	July 3, 2013
SATHEESAN V. Vs. TAVANCORE DEVASWOM BOARD	November 13, 2013
SATHEESH @ SUNNY C: 6625 Vs. STATE OF KERALA	February 12, 2013
SATHEESH KUMAR Vs. KERALA STATE ELECTRICITY BOARD	January 1, 2013
SATHIYAMMA @ PODIYAMMA Vs. GAYATHRI	July 15, 2013
SATHYABHAMA Vs. RUGMINI	January 7, 2013
SATHYAN Vs. KRISHNA LEKHA K.R.	February 4, 2013
SATHYAN Vs. STATE OF KERALA	October 1, 2013
SATHYAN,S/O.NANU,AKHIL BHAVAN Vs. REGISTRAR,AGRICULTURAL UNIVERSITY	June 12, 2013
SATHYANESAN@ SATYAN Vs. STATEOF KERALA	August 26, 2013
SATHYAPALAN Vs. SHAJI M.N.	June 28, 2013
SATHYAVATHI, W/O. JAGANNATH Vs. JAGANNATH, S/O. LATE KRISHNOJIRAO	January 30, 2013
SAVITHRI, W/O. LATE RAGHAVAN Vs. S.MANIYAN, S/O. SUKUMARAN	June 19, 2013
SAVY L. PURAYIDAM Vs. AGRICULTURAL INCOME TAX AND COMMERCIAL TAX OFFICER	January 10, 2013
SAYED ABDUL KADER BAFAKYH Vs. SECRETARY GREATER COCHIN DEVELOPMENT AUTHORITY	June 7, 2013
SAYED AHAMMED BAFAKEY THANGAL Vs. UNION OF INDIA	March 21, 2013
SEAPORT HOTELS COCHIN P LTD Vs. STATE OF KERALA	March 21, 2013
SEBA ABRAHAM Vs. STATE OF KERALA	November 11, 2013
SEBASTIAN CHOKKATTU Vs. DISTRICT COLLECTOR	August 21, 2013
SECRETARY IRUMBUCHOLA SCHOOL MANAGING COMMITTEE Vs. STATE OF KERALA	June 11, 2013
SECRETARY KERALA STATE ELECTRICITY BOARD Vs. BABU, S/O. NANU	June 7, 2013
SECRETARY KERALA STATE ELECTRICITY BOARD, VYDHUDHI BHAVAN Vs. T.SUBHADRA	August 7, 2013
SECRETARY, KUTTAYI HIGH SCHOOL COMMITTEE Vs. STATE OF KERALA	May 21, 2013
SECRETARY, RAMAPURAM SERVICE CO-OPREATIVE BANK LIMITED Vs. UNION OF INDIA AND ORS	March 20, 2013
SECRETARY, TDB, THIRUVANANTHAPURAM. Vs. STATE	May 30, 2013
SECRETARY, THALORE SERVICE CO-OPERATIVE BANK LIMITED Vs. C M INDIRA, CHEMPALIPURATHUMARATHU VEEDU	January 15, 2013
SECRRETARY, MINISTRY OF HEALTH & FAMILY WELFARE DEPARTMENT Vs. ASWATHY ELSA MATHEW	August 23, 2013
SEETHARAMA Vs. STATE OF KERALA	March 23, 2013
SELVAM Vs. CORPORATION OF TRIVANDRUM	May 20, 2013
SELVIN ABRAHAM Vs. PUNJAB ALIAS SIND BANK	June 28, 2013
SENTHI KUMAR,D. Vs. TALUK LAND BOARD	February 22, 2013
SHABU T.T. Vs. UNIVERSITY OF CALICUT	May 27, 2013
SHADU Vs. STATE OF KERALA	March 18, 2013
SHAFEEK A. S/O. ALAVIKKUTTY Vs. KERALA STATE ELECTRICITY BOARD	November 11, 2013
SHAFEEQUE Vs. STATE OF KERALA	July 19, 2013
SHAFFI NALAKATHA Vs. STATE OF KERALA	May 17, 2013
SHAFI Vs. OFFICIAL LIQUIDATOR	February 7, 2013
SHAFI, S/O.ABDUL LATHEEF Vs. REGHUKUMAR.T.N.	June 28, 2013
SHAHANAS BEEGAM Vs. SULAIMAN KHAN	April 9, 2013
SHAILAJA D/O RETNAVALLY Vs. STATE OF KERALA	August 26, 2013
SHAJAHAN Vs. SUMA SATHEESAN NAIR	March 11, 2013
SHAJAHAN Vs. SHAINI	January 8, 2013
SHAJAHAN.R. Vs. DISTRICT COLLECTOR	March 20, 2013
SHAJEER Vs. DISTRICT SUPERINTENDENT OF POLICE	May 20, 2013
SHAJI Vs. STATE OF KERALA	July 10, 2013
SHAJI Vs. HARSHAN	July 31, 2013
SHAJI AND SIDASIVANPILLAI @ AJI Vs. STATE OF KERALA AND SABJAKHAN	July 1, 2013
SHAJI M. Vs. SIRAJUDHEEN, SUNDARAN C. AND NATIONAL INSURANCE CO. LTD.	September 24, 2013
SHAJI P.V Vs. ACHENKUNJU T	April 4, 2013
SHAJIN Vs. STATE OF KERALA	August 20, 2013
SHAJU SEBASTIAN Vs. STATE OF KERALA	November 27, 2013
SHAJU. A. Vs. KERALA PUBIC SERVICE COMMISSION	January 23, 2013
SHAL, S/O.BABU Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD	March 7, 2013
SHALET V.S. Vs. INDIAN OIL CORPORATION LIMITED	January 14, 2013
SHALU VENUGOPAL Vs. STATE OF KERALA	July 26, 2013
SHAMEER .S. Vs. STATE OF KERALA	March 15, 2013
SHAMMY SHABEER Vs. KHAIRUNNEESSA	December 3, 2013
SHAMNA, D/O RASHEEDA Vs. NATIONAL INSURANCE CO LTD	June 20, 2013
SHAMSHAD.M.H Vs. P.A.PAUL	March 22, 2013
SHAN N.S. Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION	August 27, 2013
SHANU AND ANEESH @ HANEEF Vs. STATE OF KERALA	July 1, 2013
SHAREEF @ MOHAMMED YUSUF @ FAROOQ Vs. STATE	August 2, 2013
SHASHI THAROOR Vs. STATE OF KERALA	January 16, 2013
SHEBA SUJAN GEORGE Vs. ABRAHAM VARGHESE	March 12, 2013
SHEEBA C V Vs. UNIVERSITY OF KERALA AND ORS	November 20, 2013
SHEEBA SHAJI Vs. SECRETARY,R.T.A.	April 1, 2013
SHEEJA Vs. STATE ELECTION COMMISSION	September 9, 2013
SHEEJA. D.K. ACCOUNTANT Vs. P. NALINI AND SHEEBA D.K.	May 24, 2013
SHEELA VENUGOPAL Vs. MAHATMA GANDHI UNIVERISTY, KOTTAYAM	December 12, 2013
SHEEN GOLDEN JEWELS (INDIA) PRIVATE LTD Vs. INTELLIGENCE OFFICER	June 27, 2013
SHEENA DAISON Vs. STATE OF KERALA	June 20, 2013
SHEIK MOIDEEN S/O S K KSALEEM Vs. AUTHORIZED OFFICER, STATE OF BANK OF INDIA	April 1, 2013
SHELL INDIA MARKETS PRIVATE LTD Vs. ASST COMMISSIONER, DEPUTY COMMISSIONER (APPEALS) AND INSPECTING ASST COMMISSIONER	March 13, 2013
SHELSON ANTONY Vs. STATE OF KERALA	June 3, 2013
SHELSON ANTONY Vs. STATE OF KERALA	June 13, 2013
SHERFUDDIN, S/O. ENTHEENKUTTY Vs. SAVEESH .K, S/O.VISHNU NAMBOODIRI	October 9, 2013
SHERLY Vs. HARI KUMAR, SREEDHARAN AND ABHILASH	April 2, 2013
SHERLY GEORGE Vs. ANIE MARYS	January 17, 2013
SHIBU Vs. STATE OF KERALA	August 7, 2013
SHIBU JOSEPH Vs. TOMY K.J.	October 30, 2013
SHIBU MATHEW Vs. STATE OF KERALA	July 23, 2013
SHIHABUDEEN Vs. SEENATH	January 31, 2013
SHIJI S. STEPHEN, Vs. THE STATE OF KERALA AND S. AMBILI	February 25, 2013
SHIJIMON, S/O. THAMPI Vs. STATE OF KERALA	May 30, 2013
SHIJO PAUL S/O PAILY PAULOSE Vs. CANARA BANK	February 15, 2013
SHIJU P P S/O SUDHAKARAN Vs. STATE OF KERALA	June 18, 2013
SHIJUMON Vs. STATE OF KERALA	February 26, 2013
SHINE AUGUSTINE Vs. BERNARD MANUEL @ ROY	February 26, 2013
SHINE VARGHESE Vs. DISTRICT SUPERINTENDENT OF POLICE	February 25, 2013
SHINING STAR ELECTRO PLATERS, Vs. KERALA STATE ELECTRICITY BOARD	June 12, 2013
SHINTO FRANCIS T Vs. VICE CHANCELLOR	November 13, 2013
SHINU N K Vs. SUB INSPECTOR OF POLICE	February 21, 2013
SHIVDAS K G Vs. GREATER COCHIN DEVELOPMENT AUTHORITY	December 5, 2013
SHOGUN ORGANICS LTD Vs. UNION OF INDIA	June 17, 2013
SHOGUN ORGANICS LTD., MUMBAI Vs. UNION OF INDIA	December 3, 2013
SHOUKATHALI S/O. AVARAN Vs. REGIONAL TRANSPORT OFFICER	July 22, 2013
SHREE GOKULAM CHIT AND FINANCE CO. PVT LTD Vs. T. KRISHNAKUMAR	October 30, 2013
SHREE VIDYADHIRAJA VIDYA SAMAJAM Vs. INDIAN OVERSEASBANK	November 1, 2013
SHRI. POTHEN JOSEPH Vs. T.K. CHANDRA BHANU AND STATE OF KERALA	March 27, 2013
SHRIRAM INVESTMENT LTD Vs. BALAMANI,THAZHEKUNNIYIL	October 9, 2013
SHRIRAM TRANSPORT AND FINANCE CO. LTD. Vs. STATE OF KERALA	January 14, 2013
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. REGIONAL TRANSPORT OFFICER	January 21, 2013
SHWAS HOMES PRIVATE LIMITED Vs. STATE OF KERALA	October 24, 2013
SHYBY Vs. VARANAM PUTHENANGADI	January 28, 2013
SHYJU.A., SHYJU NIWAS, MUKKAVALA Vs. MUHAMMED SHAJI	January 31, 2013
SHYLA BEEVI Vs. ABDUL KALAM	June 27, 2013
SHYMA P T Vs. CO-ORDINATOR KOZHIKODE CITY ROAD IMPROVEMENT PROJECT AND ORS	December 10, 2013
SIBI AUGUSTINE Vs. GIRIJA NAIR M.	January 15, 2013
SIBY S/O. PHILIP Vs. STATE OF KERALA	August 7, 2013
SIDDHIKUL AKBAR Vs. NIRMALA. P.K	March 23, 2013
SIDDHIKUL AKBAR; SAJI JOSEPH; K P MOHAMMED; P M ABDUL SALAM; C A MAKKAR; ASHA SATHYAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES; ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES; KUTTILANJI SERVICE CO-OPERATIVE BANK LTD NO 292; K E HASSAN; K M MOHAMMED; P G ANIMON; M A KAREEM	July 17, 2013
SIDDIQUE Vs. TAHSILDAR	April 3, 2013
SIDHARTHAN Vs. THANKAMANI	March 18, 2013
SIDHARTHAN AND ORS Vs. CHAIRMAN, TALUKA LAND BOARD, PALAKKAD AND ORS	May 21, 2013
SIJIN BABU Vs. A.BASHEER	August 13, 2013
SIJO JOSE Vs. VILLAGE OFFICER	June 24, 2013
SILVI THOMAS Vs. ANISH @ MANOJ, P.S. PAPPACHAN AND THE ORIENTAL INSURANCE CO. LTD.	July 3, 2013
SIMHANADA BHAGAVATHY DEVASWOM Vs. PADMANABHAN	January 9, 2013
SIMON K.A Vs. STATE OF KERALA	January 30, 2013
SIMON MATHEW Vs. DISTRICT COLLCTOR	January 22, 2013
SIMON MATHEW S/O. MATHI Vs. DISTRICT COLLECTOR,IDUKKI	March 27, 2013
SIMON TO GEORGE AND ORS Vs. K K JOHN AND ORS	October 18, 2013
SINDHU Vs. RATHEESH KUMAR	July 17, 2013
SINDHU ELIZABETH JOSEPH D/O N A MATHEW Vs. PETER K JOSEPH S/O K C JOSEPH	July 10, 2013
SINDHU SIDHARTHAN Vs. SIDHARTHAN	December 11, 2013
SINZAD Vs. STATE OF KERALA	July 1, 2013
SIVAKALA Vs. UNION OF INDIA	October 1, 2013
SIVAN Vs. KRISHNAKUMARI	March 20, 2013
SIVAN Vs. STATE OF KERALA	July 26, 2013
SIVAN BABU Vs. SUB INSPECTOR OF POLICE	March 18, 2013
SIVAN NAIR AND KAVITHA Vs. KRISHNANKUTTY	November 5, 2013
SIVARAMAN THANDASSERY Vs. ANIL KUMAR.M.K. AND STATE OF KERALA	April 8, 2013
SIYAD P.M. Vs. DISTRICT COLLECTOR	July 2, 2013
SMIJITH Vs. RAJALAKSHMI	January 3, 2013
SMITHA Vs. SUNILKUMAR	May 20, 2013
SMITHA C., Vs. CHATHUKUTTY M.,	September 25, 2013
SMITHA P.K. Vs. SIVAN P.N.	June 20, 2013
SMITHA. M Vs. STATE OF KERALA	January 15, 2013
SOBICHAN @ JOSEPH Vs. STATE OF KERALA BY PUBLIC PROSECUTOR	July 16, 2013
SOJAN JOSE Vs. SUB DIVISIONAL MAGISTRATE PAINAVU, IDUKKI	February 4, 2013
SOJO AUGUSTINE Vs. KERALA STATE ELECTRICITY BOARD	November 18, 2013
SOMALAL Vs. GOVERNMENT OF KERALA	January 29, 2013
SOMAN Vs. E.V.BHASKARA KURUP	March 6, 2013
SOMAN Vs. STATE OF KERALA, REPRESENTED BY CIRCLE INSPECTOR OF POLICE	April 2, 2013
SOMANATHAN Vs. STATE OF KERALA	September 16, 2013
SOMARAJAN Vs. DIVISIONAL MANAGER	June 13, 2013
SOMAYYA S/O MADARA Vs. STATE OF KERALA AND ORS	February 11, 2013
SOMNANATHAN Vs. STATE OF KERALA	March 1, 2013
SONA BABY AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	May 3, 2013
SONU JOHN Vs. STATE OF KERALA	February 28, 2013
SONY VARGHESE Vs. ANNAMANADA GRAMA PANCHAYAT	May 21, 2013
SOORYA.K. Vs. DIRECTOR OF PUBLIC INSTRUCTION	January 14, 2013
SOOSAMMA Vs. SURENDRAN	January 21, 2013
SOUDHAMANI Vs. SUPERINTENDENT OF POLICE	March 15, 2013
SOUHRITHA RESIDENTIAL ASSOCIATION Vs. STATE OF KERALA	May 31, 2013
SOUTH ASEAN TRADE LINKS Vs. STATE OF KERALA	November 8, 2013
SOUTH INDIA CORPORATION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 3, 2013
SOUTH INDIAN BANK LTD Vs. PAUL VAREED CHERUVATHOOR	November 20, 2013
SOUTH MALABAR GRAMIN BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER	February 27, 2013
SOUTH MALABAR MANAL MARKETING & Vs. GEOLOGIST, MINING AND GEOLOGY	May 31, 2013
SOUTHERN REFINERIES LTD Vs. STATE OF KERALA	January 17, 2013
SPECIAL DEPUTY TAHSILDAR Vs. K.P.RAJAN	February 22, 2013
SPECIAL TAHSILDAR Vs. MATHEW	July 25, 2013
SR. JESSY Vs. STATE OF KERALA	May 28, 2013
SR.JESSY MOTHER SUPERIOR Vs. STATE OF KERALA	May 20, 2013
SREE GOKULAM CHIT & FINANCE CO.(P) LTD Vs. JYOTHI GIREESH A.K.	March 20, 2013
SREE SABU Vs. KERALA STATE HOUSING BOARD	February 1, 2013
SREE SAKTHI PAPER MILLS LTD Vs. SUPERINTENDENT OF POLICE	January 10, 2013
SREE SUDHEENDRA MEDICAL MISSION Vs. SENIOR SUPERINTENDENT	January 4, 2013
SREEDEVI Vs. THYAGARAJAN	July 16, 2013
SREEJA Vs. STATE OF KERALA	June 3, 2013
SREEJA Vs. STATE O KERALA	January 1, 2013
SREEJA S.NAIR Vs. UNNIKRISHNAN.T	May 27, 2013
SREEJESH AND ORS. Vs. STATE OF KERALA	July 1, 2013
SREEJESH VIJAYAN Vs. STATE OF KERALA	October 25, 2013
SREEJITH.K.R. Vs. M.N.YASODARADEVI	June 3, 2013
SREEJITH.T.P. Vs. T.K.GANGADHARAN	June 20, 2013
SREEKALA ANIL AND ORS Vs. D SUBBHARAO AND ORS	January 7, 2013
SREEKANTH BHAT Vs. SAJAN P.VASUDEV	August 1, 2013
SREEKUMAR Vs. ABDEEN	July 8, 2013
SREEKUMAR Vs. THE CIRCLE INSPECTOR OF POLICE	April 8, 2013
SREEKUMAR Vs. SASHIDHARAN NAIR	June 11, 2013
SREEKUMAR Vs. STATE OF KERALA	March 14, 2013
SREEKUMAR G Vs. INDIAN OIL CORPORATION	April 26, 2013
SREEKUMAR G. Vs. GURUVAYUR DEVASWOM BOARD	December 4, 2013
SREEKUMAR I.T.K. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	December 5, 2013
SREEKUMARAN PILLAI Vs. STATE OF KERALA	October 4, 2013
SREEKUMARI PRASAD Vs. ASOKAN AND STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR	November 4, 2013
SREEKUTTAN C.A. @ KUTTAN Vs. NEW INDIA ASSURANCE CO. LTD	August 7, 2013
SREEMURUGAN, S/O KUMARA SWAMI PILLAI Vs. LEKSHMI S PURUSHOTHAMAN D/O SARASWATHY	July 5, 2013
SREENIVASAN K B Vs. CITY POLICE CHIEF AND ORS	March 14, 2013
SREEPATHI UNNITHAN Vs. RAMACHANDRAN UNNITHAN	January 23, 2013
SREERAJ R. NATH Vs. CENTRAL BOARD OF SECONDARY EDUCATION	April 1, 2013
SRIMAD SUDHINDRA THIRTHA SWAMIJI Vs. RAGHAVENDRA THIRTHA SWAMIJI	February 11, 2013
ST MARYS EDUCATIONAL AND CULTURAL Vs. STATE OF KERALA	June 19, 2013
ST ZACHS ESTATE Vs. VELLIYAMATTOM BHAGAVATHY DIETY	February 18, 2013
ST. MARYS HOTELS (P.) LTD. Vs. COMMERCIAL TAX OFFICER	January 7, 2013
ST.GEORGE FORANE CHURCH Vs. JOSEPH GEORGE	October 30, 2013
STANELY RAJ Vs. SUB INSPECTOR OF POLICE	October 13, 2013
STANLY HEDGER Vs. FLORENCE	January 28, 2013
STANLY JOHNS Vs. STATE OF KERALA	January 15, 2013
STARLY,S/O.VASU Vs. MUTHOOT VEHICLE AND ASSET FINANCE LTD	March 21, 2013
STATE BANK OF INDIA Vs. KINSHIP SERVICES INDIA PVT LTD	September 10, 2013
STATE BANK OF INDIA Vs. ANEESH ANTONY	June 10, 2013
STATE BANK OF TRAVANCORE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION; ASSISTANT PROVIDENT FUND COMMISSIONER & RECOVERY OFFICER; KONCHERRY COIR FACTORIES; MUHAMMA COIR FACTORY WORKERS UNION AND ORS	July 15, 2013
STATE EXPRESS TRANSPORT CORPORATION Vs. SANOJ S/O. SASIDHARAN	July 16, 2013
STATE OF KERALA Vs. JOSE	July 5, 2013
STATE OF KERALA Vs. K.R.SANKAR	August 12, 2013
STATE OF KERALA Vs. NADEERA	February 19, 2013
STATE OF KERALA Vs. MOHINI, W/O.B.K.JAISWAR	April 9, 2013
STATE OF KERALA Vs. URAKUNNU SERVICE CO-OPERATIVE BANK LTD.	February 26, 2013
STATE OF KERALA Vs. DIRECTOR, THE BHAVANI TEA & PRODUCE LTD., COIMBATORE	April 8, 2013
STATE OF KERALA Vs. V.M. RAJALAKSHMI	September 27, 2013
STATE OF KERALA Vs. MOHANA RAVI	June 13, 2013
STATE OF KERALA Vs. NEW INDIA ASSURANCE COMPANY LTD	May 31, 2013
STATE OF KERALA Vs. ANNAMMA	June 18, 2013
STATE OF KERALA Vs. MANIKKOTH BABY GIRIJA	June 26, 2013
STATE OF KERALA Vs. K.K. SUGATHAN	February 18, 2013
STATE OF KERALA Vs. G.S.KESHAVA MOORTHY	July 1, 2013
STATE OF KERALA Vs. JAMALUDHEEN	October 7, 2013
STATE OF KERALA Vs. K G GEORGE AND ORS	September 3, 2013
STATE OF KERALA Vs. RAJENDRAN AND ORS	December 5, 2013
STATE OF KERALA Vs. RAMADAS BALAKRISHNAN AND ORS	October 4, 2013
STATE OF KERALA Vs. RIYAS JEWELLERY	September 26, 2013
STATE OF KERALA Vs. JOSEPH D CUNHA	September 24, 2013
STATE OF KERALA Vs. VARGHESE @ THAMPI, S/O. CHACKO	October 30, 2013
STATE OF KERALA Vs. NOUSHAD	October 7, 2013
STATE OF KERALA Vs. RAMACHANDRAN	March 6, 2013
STATE OF KERALA Vs. BOARD OF DIRECTORS OF URUKUNNU SERVICE CO-OP. BANK LTD., KOLLAM	February 26, 2013
STATE OF KERALA Vs. GOVINDASWAMY	December 17, 2013
STATE OF KERALA Vs. SHAJI & ANR.	February 4, 2013
STATE OF KERALA Vs. HASEENA S	February 19, 2013
STATE OF KERALA Vs. UNNIKRISHNAN	March 20, 2013
STATE OF KERALA Vs. MANUEL	March 1, 2013
STATE OF KERALA Vs. ABDUL KHADER RAWTHER	February 12, 2013
STATE OF KERALA Vs. MANIKUTTAN	February 18, 2013
STATE OF KERALA Vs. LEO RUBBERS	March 13, 2013
STATE OF KERALA Vs. ANISH. P.	January 23, 2013
STATE OF KERALA Vs. P.JANAMMA	December 20, 2013
STATE OF KERALA Vs. DEEPAK @ DEEPU	March 19, 2013
STATE OF KERALA Vs. AMADAS, S/O.BALAKRISHNAN	October 4, 2013
STATE OF KERALA Vs. NIRMALA AUTOMOBILES (P) LTD	October 4, 2013
STATE OF KERALA Vs. SAVITHRY,W/O.KUTTAPPAN	October 4, 2013
STATE OF KERALA AND ORS Vs. BALAKRISHNAN S/O KUNJAN NAIR AND ORS	February 12, 2013
STATE OF KERALA AND ORS Vs. S SAHADEVAN, S/O SANKARAN NADAR	January 4, 2013
STATE OF KERALA AND ORS Vs. NIRMALA LADIES HOSTEL	September 23, 2013
STATE OF KERALA AND ORS Vs. B LALITHA AND ORS	July 9, 2013
STATE OF KERALA REP. BY THE DISTRICT COLLECTOR Vs. NANDAN AND ORS.	July 22, 2013
STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR Vs. N.MOHAMMED HUSSAIN	July 30, 2013
STATE OF KERALA, Vs. ANTONY KANNATTU	June 18, 2013
STATE OF KERALA, Vs. M/S. TECIL CHEMICALS & HYDRO POWER LTD.	June 10, 2013
STEPHEN Vs. STATE OF KERALA	December 9, 2013
STEPHEN JOSEPH Vs. STATE OF KERALA	March 1, 2013
STUP CONSTRUCTIONS PVT. LTD Vs. STATE OF KERALA	March 21, 2013
SUBASH @ SUBHASHAN S/O.SREEDHARAN Vs. V.K.SULAIMAN S/O. KOCHU	August 7, 2013
SUBBARAJ Vs. PANDIYAMMAL	August 27, 2013
SUBEESH KRISHNAN Vs. KERALA CO-OPERATIVE EXAMINATION BOARD	November 11, 2013
SUBEESH RONSON Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	December 11, 2013
SUBHASCHANDRAN Vs. STATE OF KERALA	February 27, 2013
SUBHASH Vs. INSPECTOR OF POLICE, KALAMASSERY	August 2, 2013
SUBHASH Vs. STATE OF KERALA	January 23, 2013
SUBHASHINI Vs. BALAN	March 4, 2013
SUBIN RAJ Vs. MANAGER, LIC OF INDIA	November 6, 2013
SUBRAMANIAN Vs. STATE OF KERALA	April 9, 2013
SUBRAMANIYAN Vs. STATE OF KERALA	January 9, 2013
SUDAN Vs. STATE OF KERALA	August 5, 2013
SUDEESH Vs. SUB INSPECTOR OF POLICE	April 5, 2013
SUDEVAN Vs. MUNDUR GRAMA PANCHAYAT	August 12, 2013
SUDHA Vs. UNITED INDIA INSURANCE CO	January 17, 2013
SUDHA PANNERI Vs. KERALA PUBLIC SERVICE COMMISSION	April 1, 2013
SUDHA S Vs. UNION OF INDIA	June 24, 2013
SUDHAKARA Vs. STATE OF KERALA	March 23, 2013
SUDHAKARAN Vs. STATE OF KERALA	November 1, 2013
SUDHAKARAN NAIR K. Vs. RAMACHANDRAN NAIR	December 4, 2013
SUDHAKARAN P K Vs. STATE OF KERALA	August 16, 2013
SUDHAKARAN, S/O. KUNJU PILLAI Vs. STATE OF KERALA	July 1, 2013
SUDHAN, S/O. RAMACHANDRAN Vs. STATE OF KERALA	August 21, 2013
SUDHARSANAN. K., S/O.KARTHIKEYAN Vs. UNION OF INDIA	May 30, 2013
SUDHEENDRA MEDICAL MISSION Vs. THE SENIOR SUPERINTENDENT, K.S.E.B. ELECTRICAL SECTION, PUTHENCRUZ	January 4, 2013
SUDHEER Vs. SUB INSPECTOR OF POLICE	November 29, 2013
SUDHEER BABU Vs. STATE OF KERALA	March 22, 2013
SUDHEER S/O.MOHAMMED ABDULLA Vs. STATE OF KERALA	July 11, 2013
SUDHEESH K.P. Vs. AXIS BANK BANK LTD	January 28, 2013
SUDHEESH P A Vs. STATE OF KERALA	June 19, 2013
SUJA ANI G. Vs. GEORGE SKARIAH. P	December 5, 2013
SUJESH Vs. K.K.MENON MOTOR SERVICE	December 4, 2013
SUKU Vs. STATE OF KERALA	October 30, 2013
SUKUMAR K.K. Vs. REGIONAL TRANSPORT AUTHORITY, ERNAKULAM	October 5, 2013
SUKUMARAN Vs. INSPECTOR GENERAL OF POLICE	June 7, 2013
SUKUMARAN NAIR Vs. MANAGING DIRECTOR MANAGING DIRECTOR	May 20, 2013
SUKUMARAN NAIR Vs. RETURNING OFFICER	June 3, 2013
SUKUMARAN UNNITHAN Vs. LEKSHMY KUNJAMMA	January 18, 2013
SUKUMARAN, S/O APPUKUTTAN Vs. STATE OF KERALA	November 20, 2013
SUKUMARAN, S/O. THILLA, KURATHU Vs. SULAIMAN S/O. YOUSUF, MANKURUSSI AMSOM	August 21, 2013
SULAIMAN KUNJU Vs. NABEESA BEEVI AND ORS.	October 3, 2013
SULIMANS WATCH COMPANY, COCHIN Vs. REGIONAL DIRECTOR ESI CORPORATION THRISSUR	March 26, 2013
SULTHAN PILLAI A. Vs. BEENA	January 17, 2013
SUMAN PAUL AND ANOTHER Vs. DISTRICT EDUCATIONAL OFFICER, MALAPPURAM AND OTHERS	February 1, 2013
SUMATHY Vs. KAMALAMMA	July 1, 2013
SUMATHY Vs. STATE OF KERALA	November 28, 2013
SUMESH Vs. STATE OF KERALA	August 5, 2013
SUNANDABAI Vs. SUBRAMANIAN	June 26, 2013
SUNDARAMOORTHY V. Vs. CHIEF ELECTION COMMISSIONER OF INDIA	April 8, 2013
SUNDARAN, S/O. PARAVAN Vs. STATE OF KERALA	August 19, 2013
SUNDARESAN ANDD ORS Vs. KERALA STATE AND ORS	January 7, 2013
SUNEED Vs. C.T. ABDUL MUNEER ALI	June 14, 2013
SUNIL Vs. STATE OF KERALA	April 4, 2013
SUNIL Vs. SYAM G K AND SENIOR DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD	September 2, 2013
SUNIL BABU Vs. MARIYA V. JOY	June 10, 2013
SUNIL D SOUZA Vs. STATE OF KERALA	July 3, 2013
SUNIL KUMAR Vs. DISTRICT COLLECTOR	June 25, 2013
SUNIL KUMAR Vs. PRASOBHADEVI	September 24, 2013
SUNIL KUMAR Vs. DISTRICT COLLECTOR	May 24, 2013
SUNIL KUMAR Vs. STATE OF KERALA	April 9, 2013
SUNIL RAJ S/O CHACKO Vs. STATE OF KERALA	August 19, 2013
SUNIL S/O YESODHARAN Vs. STATE OF KERALA	February 5, 2013
SUNILKUMAR Vs. STATE OF KERALA	September 26, 2013
SUNILKUMAR E.K. Vs. STATE OF KERALA	November 22, 2013
SUNNY Vs. SANDEEP GEORGE VARGHESE	June 20, 2013
SUNNY C D Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES	August 13, 2013
SUNNY DIAMONDS PVT LTD Vs. COMMERCIAL TAX INSPECTOR	May 20, 2013
SUNNY JACOB Vs. STATE BANK OF INDIA; AUTHORISED OFFICER, CHIEF MANAGER, STATE BANK OF INDIA	April 1, 2013
SUNTEC BUSINESS SOLUTIONS P. LTD. Vs. UNION OF INDIA AND OTHERS	April 12, 2013
SUO MOTU Vs. CENTRAL GOVERNMENT REP.BY THE SECRETARY	January 15, 2013
SUO MOTU PROCEEDING Vs. CONTROLLER GENERAL OF PATENTS DESIGN AND TRADEMARKS	September 12, 2013
SUPRABHA Vs. STATE OF KERALA	July 23, 2013
SUPRAKASHAN Vs. C.C.ENTERPRISES	March 14, 2013
SUPREME AGENCIES Vs. DY. CIT	October 22, 2013
SUPRINTENDENT R M S Vs. KAVITHA K FRANCIS	March 26, 2013
SURAJ K.R. Vs. EXCISE INSPECTOR, THRITHALA AND OTHERS	January 11, 2013
SURENDRAN Vs. RAVISANKAR	December 3, 2013
SURENDRAN Vs. STATE OF KERALA	August 29, 2013
SURENDRAN S/O. MUHAMMEDKUNJU Vs. STATE OF KERALA	November 6, 2013
SURESH Vs. BABY	January 2, 2013
SURESH Vs. FOOD INSPECTOR	February 28, 2013
SURESH @ SURENDRAN Vs. STATE OF KERALA	November 4, 2013
SURESH AND ORS Vs. STATE OF KERALA	November 12, 2013
SURESH BABU Vs. M. JAYASANKARAN	June 6, 2013
SURESH BABU Vs. ASSESSMENT OFFICER	January 16, 2013
SURESH BABU Vs. RANIKUTTY.K.N	March 1, 2013
SURESH BABU, RARI VILASOM VEEDU Vs. NIZARUDEEN, S/O.ALIYARUKUNHU	January 18, 2013
SURESH GOPINATH Vs. STATE OF KERALA	May 21, 2013
SURESH KRISHNAN K Vs. KERALA STATE ROAD TRANSPORT CORPORATION	April 19, 2013
SURESH KUMAR AND SAJITH K.C. @ GIREESH Vs. JEENA SEBASTIAN AND RELIANCE GENERAL INSURANCE COMPANY LIMITED	September 26, 2013
SURESH KUMAR D. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION	January 30, 2013
SURESH LAL Vs. STATE OF KERALA	February 21, 2013
SURESH S/O.NARAYANAN Vs. STATE OF KERALA	August 16, 2013
SURESH UNNITHAN S/O PARAMESWARAN Vs. P V STEPHEN NJARAKKAL	January 1, 2013
SURESHKUMAR, S/O KRISHNANKUTTY Vs. STATE OF KERALA	June 13, 2013
SUSAMMA Vs. MAKKAR	June 19, 2013
SUSEELA JACOB HYSON Vs. SOUMINI JOSE	January 15, 2013
SUSEELAKUTTY AMMA Vs. PILLAI	July 31, 2013
SUSEELAN Vs. STATE OF KERALA	October 29, 2013
SUSEELAN Vs. AHAMMED KANNU SYED MUHAMMED	October 1, 2013
SUSHEEL KUMAR P S Vs. UNIVERSITY OF CALICUT AND DIRECTOR OF PHYSICAL EDUCATION	September 27, 2013
SWAPNA SUKUMAR Vs. STATE OF KERALA	June 18, 2013
SYAM PRASAD R Vs. STATE OF KERALA; SUB INSPECTOR OF POLICE	June 20, 2013
SYAMALA Vs. A RAVINDRANATH AND ORS	October 17, 2013
SYAMKUMAR S. Vs. THE STATE OF KERALA AND UNNIKRISHAN ASARI	July 22, 2013
SYIVAN TRADERS Vs. COMMISSIONER (APPEALS) OF CUSTOMS	June 11, 2013
SYNDICATE BANK Vs. ASSISTANT SECRETARY	March 21, 2013
SYNDICATE BANK Vs. B.M.SALIM	January 11, 2013
T K DAVID Vs. KURUPPUMPADY SERVICE CO-OPERATIVE BANK LTD	July 31, 2013
T K SURENDRAN (DIED) Vs. POWER GRID CORPORATION OF INDIA LTD	January 3, 2013
T KUNJIMOIDU S/O MUHAMMED Vs. SUB REGISTRAR, SUB REGISTRY, EDAPPAL-676 505	February 13, 2013
T P HUSSAIN,@ USSAIN,S/O AHAMMEDKUTTY Vs. M P ALAVIKUTTY,S/O POKKU,PULPATI HOUSE	June 18, 2013
T PUSHPANGI Vs. STATE OF KERALA	June 19, 2013
T S BAJI, S/O LATE SHANMADURAN AND ORS Vs. P J PAUL, AND ORS	October 22, 2013
T V RAVEENDRANADH S/O N MADHAVA MENON Vs. UNION OF INDIA	July 15, 2013
T V SAJU Vs. BABY FATHIMA AND ORS	September 2, 2013
T. JOSEPH Vs. BANK OF BARODA	January 3, 2013
T. OMANAKUTTAN PILLAI Vs. UNION OF INDIA & ORS.	January 11, 2013
T. RAHIYAN BEEVI Vs. RECOVERY OFFICER	April 4, 2013
T. VENUGOPALAN Vs. T. MOHAMMED ALI	October 24, 2013
T.A.SUNNY Vs. BOBBY MANI	August 14, 2013
T.C.DARSANA Vs. P.P.RAMAKRISHNAN	May 28, 2013
T.G. MANOHARAN Vs. UNIVERSITY GRANTS COMMISSION	February 20, 2013
T.G.AJI KUMAR Vs. STATE OF KERALA	January 11, 2013
T.G.PRIYA Vs. K.V. JAMES	January 18, 2013
T.K. ANEESH KUMAR Vs. DISTRICT COLLECTOR	January 23, 2013
T.K. HASHIM Vs. ASSISTANT SUB INSPECTOR	April 2, 2013
T.K. SHYBIN Vs. RAJESH	May 21, 2013
T.K. THAMPI Vs. THE DISTRICT POLICE CHIEF (RURAL),	April 5, 2013
T.K.MUSTHAFA Vs. MOOSA	August 7, 2013
T.K.VENUGOPAL Vs. GURUVAYOOR DEVASWOM COMMISSIONER	March 23, 2013
T.L. ELIZABATH Vs. DIRECTOR OF URBAN AFFAIRS, THIRUVANANTHAPURAM	January 4, 2013
T.L. GEORGE Vs. COMMISSIONER OF CENTRAL EXCISE	February 22, 2013
T.NARAYANAN,S/O.PAKKEERAN Vs. EXCISE INSPECTOR	August 19, 2013
T.OOMMEN PANICKER Vs. COMMERCIAL TAX OFFICER	March 15, 2013
T.P. MOHANLAL Vs. STATE OF KERALA	January 4, 2013
T.P. VARGHESE @ VARKEY PROPRIETOR, M/S.T.P. CONSTRUCTIONS TRISSUR Vs. FAST LINE BUILDERS & DEVELOPERS KERALA PVT.	April 12, 2013
T.P.ARAVINDAKSHAN, Vs. BABU, S/O.MANIYAN CHATHA	June 17, 2013
T.P.NANDAKUMAR Vs. RENJITHA MARKOSE	October 23, 2013
T.P.THANKAPPAN NAIR Vs. STATE OF KERALA	December 11, 2013
T.R. INDIRA Vs. KERALA STATE ELECTRICITY BOARD	June 20, 2013
T.S. SELVARAJAN Vs. BOARD OF DIRECTORS	April 2, 2013
T.S.SANTHOSH Vs. TAMIL NADU MERCANTILE BANK LTD	April 3, 2013
T.S.VENKITESWARAN Vs. T.S.SUBRAMANIYAN	January 7, 2013
T.T. JACOB Vs. DISTRICT COLLECTOR	December 6, 2013
T.T.THOMAS, THAZHATHUNDIYIL Vs. DEPUTY TAHSILDAR	January 16, 2013
T.U.SHUNMUGHAN Vs. V.D.SALIM	July 31, 2013
T.V. FRANCIS Vs. PRASANTH,	September 26, 2013
T.V.RAPHEL Vs. STATE OF KERALA	August 21, 2013
TAJ KERALA HOTELS & RESORTS LTD Vs. EASYTEC INDIA PVT. LTD	October 28, 2013
TAJ KERALA HOTELS AND RESORTS LTD Vs. UNION OF INDIA	June 3, 2013
TALAKKOTTUR R.DAVID Vs. CICILY JOSEPH	March 20, 2013
TAMIL NADU STATE TRANS CORPN Vs. VELU	January 31, 2013
TATA TELE SERVICES LTD. Vs. SATGHIYARAJAN	April 12, 2013
TAYALE PURAYIL AHAMMED KAJEE Vs. UNITED INDIA INSURANCE CO.LTD	June 17, 2013
TEENA SUNNY Vs. STATE OF KERALA	June 4, 2013
TENNY JOPPEN Vs. STATE OF KERALA	July 22, 2013
TENNY JOPPEN Vs. STATE OF KERALA	August 23, 2013
THACHARAKAVIL KABEER Vs. SULAIKHA	May 21, 2013
THAHA S/O ABDUL AZEEZ Vs. STARTE OF KERALA	August 5, 2013
THAHIRA Vs. STATE OF KERALA	October 8, 2013
THAMBI Vs. STATE OF KERALA	February 18, 2013
THAMPI Vs. STATE OF KERALA AND ORS	June 24, 2013
THAMPI & CO Vs. DEPUTY COMMISSIONER (APPEALS) AND ORS	March 21, 2013
THANCKACHEN Vs. STATE OF KERALA	August 16, 2013
THANKAMMA Vs. LAKSHMIKUTTY AMMA	May 21, 2013
THANKAPPAN Vs. PREETHI	January 22, 2013
THANKAPPAN, S/O.GOVINDAN Vs. SUDHAKARAN.T.N., S/O.NARAYANAN	April 2, 2013
THAQDEES HOSPITAL PRIVATE LTD. Vs. THE DISTRICT COLLECTOR COLLECTORATE AND OTHERS	July 3, 2013
THATHUR JUMA MASJID COMMITTEE, THATHUR AND ORS Vs. AYAMADKUTTY, S/O ADRUMANKUTTY AND ORS	October 4, 2013
THATTALIYATH DINESHAN Vs. STATE REPRESENTED BY PUBLIC PROSECUTOR	November 22, 2013
THAYULLATHIL BALAKURUP,S/O.MADHAVI AMMA Vs. KARAKATTUPARAMBIL INDIRA,W/O.SREEDHARAN,	March 14, 2013
THAYYIL PUTHIYAPURAYIL JAYARAJ Vs. SPECIAL TAHSILDAR (L A )	March 26, 2013
THAZHATHETHIL VELAYUDHAN Vs. PREMA	October 11, 2013
THE AIRPORT DIRECTOR, AIRPORT AUTHORITY OF INDIA, NATIONAL AIRPORTS DIVISION, CALICUT AIRPORT P.O., CALICUT AIRPORT Vs. SMT. PARINCHEERI KADIYUMMA, D/O. MAMMED, P.O. CHIRAYIL, KONDOTTY. (DIED) AND ORS.	January 4, 2013
THE ALLEPPEY DISTRICT CO-OPERATIVE BANK LTD. Vs. THE REGIONAL JOINT LABOUR COMMISSIONER, THE DISTRICT LABOUR OFFICER AND SUJITH SREE NILAYAM	March 13, 2013
THE KOOVAPPALLY SERVICE CO. OP. BANK LTD. Vs. K.J. VARKEY	January 4, 2013
THE MELUR SERVICE CO-OPERATIVE BANK LTD. Vs. UNNIKRISHNAN T.	January 4, 2013
THE MULLOOR RURAL CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA	April 11, 2013
THE ORIENTAL INSURANCE CO. LTD. Vs. KUMARI BINDU L. AND RADHAKRISHNAN	August 1, 2013
THE REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. M/S. CHACKOLAS SPINNING & WEAVING MILLS LTD.	April 2, 2013
THIR VEN STEELS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOCHI	October 29, 2013
THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. E A ABRAHAM, THEKKANAMALAYIL AND ORS	July 29, 2013
THIRUVALLA MUNICIPALITY Vs. DEWAN BAHADUR V.VERGHESE HOSPITAL TRUST	May 21, 2013
THIRUVANANTHAPURAM CORPORATION Vs. S MOHANAN NAIR	December 16, 2013
THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY Vs. STATE OF KERALA	January 15, 2013
THIVIKRAMAN GOMATHY Vs. KESAVAN NEELAKANTAN	April 9, 2013
THOMAS Vs. STATE OF KERALA	August 14, 2013
THOMAS Vs. PONNAMA THOMAS	August 23, 2013
THOMAS Vs. PONNAMA THOMAS	August 28, 2013
THOMAS Vs. STATE OF KERALA	November 28, 2013
THOMAS A.V. Vs. STATE OF KERALA	September 12, 2013
THOMAS BABY, S/O.M.T BABY Vs. JOSE K.THOMAS	February 6, 2013
THOMAS GEORGE Vs. GHEEVARGHESE GEORGE	March 12, 2013
THOMAS GEORGE Vs. SECRETARY TO GOVERNMENT	June 7, 2013
THOMAS GEORGE VAYALIL Vs. MUSAMMIL M.	March 21, 2013
THOMAS JOHN BOSCO Vs. MR. ANZAR AND STATE OF KERALA	April 2, 2013
THOMAS M.KOSHY Vs. COMMISSIONER FOR ENTRANCE EXAMINATION	April 12, 2013
THOMAS, S/O.PALLIPAT JOSEPH Vs. BYJU K.NAIR	August 20, 2013
THOMMAN @ THOMAS S/O.VARGHESE Vs. STATE OF KERALA	August 13, 2013
THOUSEEF Vs. SUB INSPECTOR OF POLICE BEKKEL	November 4, 2013
THRESIA Vs. UNITED INDIA INSURANCE CO. LTD.	July 4, 2013
THRESSIAMMA KURIEN MECHERY Vs. STATE OF KERALA	July 10, 2013
THRIMATHI AND SONS PVT. LTD. Vs. NILAMBUR GRAMA PANCHAYAT	January 2, 2013
THURAYILKUNNU ACTION COUNCIL Vs. KARUNAGAPPALLYMUNICIPALITY AND ORS.	July 8, 2013
TIMIN TOMY Vs. ST.RAPHAEL CHITIES AND LOANS PVT. LTD	January 3, 2013
TISSAN J.THANCHANKARY Vs. DEPUTY COMMISSIONER	January 30, 2013
TOMS JOSEPH Vs. NOUSHAD AND NATIONAL INSURANCE CO. LTD.	September 26, 2013
TONY ANTONY, S/O ANTONY Vs. AUTHORISED OFFICER THRISSUR DISTRICT CO-OPERATIVE BANK LTD AND ORS	March 25, 2013
TOPSY RAJAN MATHEW Vs. COMMERCIAL TAX INSPECTOR	March 12, 2013
TOUCH HOME BUILDERS & REALTORS (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	September 30, 2013
TRANS ASIAN SHIPPING SERVICES PVT LTD Vs. REGIONAL DIRECTOR	June 17, 2013
TRANS ASIAN SHIPPING SERVICES PVT LTD Vs. REGIONAL DIRECTOR	July 17, 2013
TRAVANCORE DEVASWOM BOARD Vs. MOHANAN NAIR	May 30, 2013
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER, LOCAL FUND AUDIT	July 23, 2013
TREASA BENCY Vs. PRECELINE GEORGE	July 4, 2013
TRIO PROPERTY DEVELOPERS(PRIVATE) LIMITED Vs. TAHSILDAR CIVIL STATION	March 21, 2013
U K MUHAMMED SAFIR Vs. RATHEESH; STATE OF KERALA	August 13, 2013
U SASIDHARAN Vs. M N THANKACHAN	October 8, 2013
U. SANJEEV Vs. SUNDARESAN	January 8, 2013
U.M.UMMER Vs. MAMMEN P.E.	June 11, 2013
U.NAZAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	March 26, 2013
U.P. THYAGU Vs. WELFARE FUND INSPECTOR	April 2, 2013
UAE EXCHANGE AND FINANCIAL SERVICES LTD Vs. STATE OF KERALA	February 11, 2013
UBAID Vs. STATE OF KERALA	May 28, 2013
UBAISE Vs. STATE OF KERALA	July 2, 2013
UDAYAKUMAR Vs. STATE OF KERALA	July 30, 2013
UDAYAKUMAR Vs. ROOPA	November 18, 2013
UDAYAKUMAR.S Vs. SINDHU.K.	November 22, 2013
ULAHANNAN JOHN Vs. YESODHA K	January 17, 2013
ULLAS, S/O PRASANNA AND ORS Vs. STATE OF KERALA	February 8, 2013
ULLASAN S/O KUNHIRAMAN Vs. STATION HOUSE OFFICE, PAYYOLI POLICE STATION AND ORS	February 12, 2013
UMMER Vs. STATE OF KERALA AND ORS	July 2, 2013
UMMER A Vs. ADDITIONAL TAHSILDHAR	April 4, 2013
UMMER N Vs. HAMEED K M	April 11, 2013
UNION OF INDIA Vs. SUSAMMA CHANDY	June 5, 2013
UNION OF INDIA Vs. A.K.JAYAPPAN	March 5, 2013
UNION OF INDIA Vs. V.RAJENDRAN	January 17, 2013
UNION OF INDIA Vs. K.C. JOHNY	December 9, 2013
UNION OF INDIA Vs. PONDY ROLLER FLOUR MILLS (PVT) LTD	February 18, 2013
UNION OF INDIA Vs. KARAYI GOPALAN S/O. S.AMBU	July 11, 2013
UNION OF INDIA Vs. KASARAGOD DISTRICT PARALLEL	July 25, 2013
UNION OF INDIA AND ORS Vs. K R VASANTHY AND ORS	September 4, 2013
UNITED DISTILLERIES Vs. STATE OF KERALA	January 1, 2013
UNITED INDIA INSURANCE CO LTD Vs. K P GOVINDA MENON	June 6, 2013
UNITED INDIA INSURANCE CO LTD Vs. AHEMMEDKUTTY	June 7, 2013
UNITED INDIA INSURANCE CO LTD Vs. AHEMMEDKUTTY M	June 18, 2013
UNITED INDIA INSURANCE CO LTD Vs. JULY	June 7, 2013
UNITED INDIA INSURANCE CO LTD Vs. RAMANI	September 25, 2013
UNITED INDIA INSURANCE CO.L.T.D Vs. D.MADHUSOODANAN	August 23, 2013
UNITED INDIA INSURANCE CO.LTD. Vs. JULY	May 7, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. METTILDA MARTIN	June 11, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANIL KUMAR	July 4, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T.J.JOSE	July 8, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. JESSY MATHEW	February 13, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. LEELAMMA PHILIP, W/O. V.C.PHILIP	February 26, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. APPUKUTTY C,S/O.KUNHAN	March 8, 2013
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHEELA,W/O.GOPALAKRISHNAN	May 21, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. RAMESH KUMAR, S/O.CHEKKU	June 12, 2013
UNITED INDIA INSURANCE COMPANY LTD Vs. KASTHURBHAI, W/O. LATE JOHN	July 10, 2013
UNIVERSITY GRANTS COMMISSION Vs. ROOPAKALA PRASAD	October 24, 2013
UNMESH A.K. Vs. STATE OF KERALA	December 20, 2013
UNNI S/O. KUNJUKUNJU Vs. STATE OF KERALA	November 11, 2013
UNNIKRISHNA PILLAI Vs. COMMODORE, CHIEF STAFF OFFICER	October 7, 2013
UNNIKRISHNAN Vs. STATE OF KERALA	November 20, 2013
UNNIKRISHNAN Vs. STATE OF KERALA	November 27, 2013
UPENDRA RAO Vs. RADHIKA RAO	January 30, 2013
USHA G. Vs. STATE OF KERALA	January 9, 2013
USHA VENU Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS	December 2, 2013
USHAKUMARI Vs. STATE OF KERALA	August 1, 2013
USHAKUMARI Vs. KERALA STATE ELECTRICITY BOARD	January 1, 2013
UTHUP KURIAN, Vs. STATE OF KERALA	June 10, 2013
V M ASHRAF AND ORS Vs. A M MUHAMMED ASHRAF AND ORS	September 4, 2013
V M KUNJUMON Vs. MEERA	January 28, 2013
V P SHIYAD Vs. STATE OF KERALA AND ORS	March 20, 2013
V P SHIYAD AND ORS Vs. STATE OF KERALA AND ORS	December 2, 2013
V RAGHUPATHI Vs. R TRIVENI	July 3, 2013
V V SAJEEVAN Vs. S I OF POLICE	September 2, 2013
V-GUARD INDUSTRIES LIMITED Vs. RAKESH MALHOTRA	July 5, 2013
V. MOHANAN Vs. SULTHAN BATHERI SERVICE CO-OPERATIVE BANK LTD	December 24, 2013
V.A.ISSAC Vs. P.N.GOPINATHAN	August 7, 2013
V.C.ANILKUMAR Vs. MAGMA FINCORP LIMITED	September 9, 2013
V.E.MOHANAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	November 5, 2013
V.K. ANANDAKUTTAN Vs. THOMAS T.K. AND THE UNITED INDIA INSURANCE COMPANY LIMITED, REPRESENTED BY ITS MANAGER	September 26, 2013
V.K. KUTTAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION, REPRESENTED BY THE MANAGING DIRECTOR,	October 11, 2013
V.K.KESAVAN Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE	April 16, 2013
V.M. NOUFAL Vs. ASSISTANT ENGINEER, ELECTRICAL SECTION, KSEB, ATHIRAMPUZHA	January 3, 2013
V.M. RAVINDRAN Vs. P.K. VIJAYAN	May 30, 2013
V.M.JAYARAMAN Vs. P.S.MUHAMMEDKUTTY HAJI	July 12, 2013
V.N. PARAMESWARAN Vs. INCOME TAX OFFICER	April 8, 2013
V.O. JOSE Vs. THE ASSISTANT COMMISSIONER SPECIAL CIRCLE, KOTTARAKKARA AND THE INTELLIGENCE OFFICER COMMERCIAL TAXES	March 14, 2013
V.P. BEENA Vs. P. SEEMANTHINI	October 24, 2013
V.P. GOPALAKRISHNAN NAIR Vs. KERALA STATE INDUSTRIAL DEVELOPMENT	January 15, 2013
V.P.BEEPATHU AMMA Vs. STATE OF KERALA	November 19, 2013
V.P.MOHAMMED Vs. MUSTAFA	April 9, 2013
V.P.RIYAS Vs. CIRCLE INSPECTOR OF POLICE	February 26, 2013
V.PAULOSE Vs. MUVATTUPUZHA CHITTY FUND	November 28, 2013
V.S. CHANDRAN, S/O.VASUDEVAN Vs. BINDHU, D/O.RADHA	March 21, 2013
V.S. PUSHPALAL Vs. DISTRICT COLLECTOR	February 22, 2013
V.S. VELAYUDHAN Vs. SPECIAL TAHSILDAR	June 12, 2013
V.S.RADHARAMANI Vs. K.S.E.B EMPLOYEES CO-OPERATIVE SOCIETY	January 8, 2013
V.S.RENJITH Vs. STATE OF KERALA	December 2, 2013
V.SIRAJ Vs. STATE OF KERALA	March 4, 2013
V.T. ANTHRAYOSE @ BOBAN Vs. BABU.V.A	March 19, 2013
V.T. SHAJI Vs. THE DISTRICT COLLECTOR, ERNAKULAM	January 31, 2013
V.T.SREENIVASAN Vs. VATTAMCHIRAKKAL PARAMBIL FASALUDIN	May 30, 2013
V.THULASEEDHARAN Vs. KERALA STATE ELECTRICITY BOARD	January 21, 2013
V.U.JOSEPH, S/O.ULAHANNAN Vs. STATE OF KERALA	February 1, 2013
V.V. GOPALAN Vs. THE STATE OF KERALA AND ORS.	May 24, 2013
V.V.CHANDRASEKHARAN Vs. NANMANDA	October 28, 2013
V.VISWALAL, S/O. VISWANATHAN Vs. KERALA STATE BEVERAGES	June 10, 2013
VADAKKAYIL GOPALAN Vs. VADAKKAYIL PARU	June 7, 2013
VADAKKAYIL SOMAVALLY Vs. SUDHEER GHOSH; K T BABURAJ; NHARANGAL KUTTAPPAN NAIR	July 26, 2013
VALAVOOR SERVICE CO-OP BANK LTD Vs. SUPERINTENDENT OF C EX	February 5, 2013
VALIYA VELI MATSYA THOZHILATI VIKASANA KSHEMA SAHAKARANA SANGHAM Vs. VELI VAEGHESE	September 30, 2013
VALIYAKANDATHIL FATHIMA Vs. VALIYAKANDATHIL KUNHALAVI HAJI	March 11, 2013
VALIYAVETIL PROJECTS Vs. STATE OF KERALA	June 28, 2013
VALLIKUNNIL JANAKI AMMA Vs. AMRUTHAMANGALAM KSHETHRAM MOORTHI	November 13, 2013
VALSALA NATHAN Vs. DISTRICT COLLECTOR	January 16, 2013
VALSALA, AJITH, APARNA, PADMAVATHY AMMA, SANKARAN NAIR Vs. CELEENA, BABY @ KURIAKOSE, NATIONAL INSURANCE COMPANY LTD	January 18, 2013
VALSALAKUMARI Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, THE HOME SECRETARY, HOME (C) DEPARTMENT AND THE REGISTRAR SUBORDINATE JUDICIARY, HIGH COURT OF KERALA	July 11, 2013
VALSAMMA Vs. BINU JOSE	December 16, 2013
VALSON @ GODFRED VALSON Vs. STATE OF KERALA AND ORS	August 13, 2013
VARADA NADARAJAN Vs. STATE OF KERALA	September 5, 2013
VARGHESE Vs. STATE OF KERALA	April 3, 2013
VARGHESE Vs. KERALA STATE ELECTRICITY BOARD	March 1, 2013
VARGHESE @ JOLLY Vs. JOSEPH, F/O. VARGHESE	May 20, 2013
VARGHESE ALIAS VARKEY Vs. CHANDRASEKHARAN NAIR	January 18, 2013
VARGHESE K.S. Vs. ST. PETER'S AND ST. PAUL'S SYRIAN ORTHODOX CHURCH	October 4, 2013
VARGHESE MATHEW Vs. M.BRAHMADATHAN	August 7, 2013
VARGHESE V.CHERIAN Vs. STATE OF KERALA	August 5, 2013
VARKEY JOSE, S/O JOSE; JOLLYAUGUSTINE, S/O AUGUSTINE; M V VIJAYANANDHAN AND ORS Vs. JAMES, S/O MACHAEL; SECRETARY, KARIMANNOOR GRAMA PANCHAYAT AND ORS	July 8, 2013
VASANTHAKUMAR K AND ORS Vs. VALIATHANNICAL AND ORS	October 22, 2013
VASCO SALES & MARKETING CORPN Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 1, 2013
VASU KOTTAL Vs. KERALA KALAMANDALAM	May 31, 2013
VASUDEVAN Vs. BAR COUNCIL OF KERALA	October 3, 2013
VASUDEVAN S/O. CHAKKAPPAN Vs. STATEOF KERALA	July 24, 2013
VAVA S/O KUNJAN AND ORS Vs. MANOHARAN,S/O KUTTAN AND ORS	February 12, 2013
VEGETABLE & FRUIT PROMOTION COUNCIL KERALAM Vs. NADUKKARA AGRO PROCESSING COMPANY LIMITED	February 21, 2013
VELAYUDHAN Vs. STATE OF KERALA	January 7, 2013
VELAYUDHAN PILLAI Vs. VIJAYAKUMAR, RADHA N. PILLAI AND NATIONAL INSURANCE CO. LTD., REPRESENTED BY ITS DIVISIONAL MANAGER	September 24, 2013
VELIPURAVAN BASHEER Vs. THAYYIL PATTAKKAL MUJEEB RAHMAN	January 10, 2013
VELUKUTTY Vs. DISTRICT REGISTRAR GENERAL	October 29, 2013
VENKITASUBBAN Vs. KERALA LOK AYUKTA	July 12, 2013
VENOGOPALAN NAIR Vs. SARASWATHY AMMA	September 4, 2013
VENU Vs. MOUVEEL AYISHA	March 18, 2013
VENU P.R. Vs. THE ASSISTANT GENERAL MANAGER AND ANR.	August 3, 2013
VENUGOPAL Vs. ANEESH KUMAR	July 23, 2013
VENUGOPALA PANICKER AND ORS Vs. NARAYANA PANICKER, CHANDRASEKHARA PANICKER AND ORS	January 7, 2013
VENUGOPALAN NAIR M. Vs. MANAGING DIRECTOR, KSRTC, TVM	July 3, 2013
VIBIN K VIMAL S/O VIMAL KUMAR; VIMAL KUMAR; LEELA VIMALKUMAR W/O VIMAL KUMAR Vs. STATE OF KERALA; RESHMA RAJ D/O RAJEEV	July 15, 2013
VIDHURAN YOODA THADEVOOS Vs. KERALA STATE ROAD TRANSPORT CORPORATION	July 18, 2013
VIJAI KANIYARAKATHU CYRIAC Vs. I.D.B.I. BANK LTD	March 1, 2013
VIJAYA BANK RETIREES ASSOCIATION Vs. VIJAYA BANK, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR	September 25, 2013
VIJAYA TRADING COMPANY Vs. COMMERCIAL TAX OFFICER	January 1, 2013
VIJAYAKUMAR Vs. STATE OF KERALA	December 9, 2013
VIJAYAKUMARI @ VELLACHI Vs. STATE OF KERALA	July 22, 2013
VIJAYALAKSHMY Vs. A.N.RANJITH KUMAR	December 6, 2013
VIJAYALASKMI Vs. SREERAJ	August 1, 2013
VIJAYAMMA Vs. STATE OF KERALA AND ORS	September 11, 2013
VIJAYAN Vs. STATE OF KERALA	June 3, 2013
VIJAYAN Vs. ASSISTANT ENGINEER, THRISSUR	February 5, 2013
VIJAYAN Vs. STATE OF KERALA	July 10, 2013
VIJAYAN Vs. SUB INSPECTOR OF POLICE	February 27, 2013
VIJAYAN NARAYANAN Vs. STATE OF KERALA AND ORS	September 5, 2013
VIJAYAN R. Vs. CIRCLE INSPECTOR OF EXCISE, ERNAKULAM	April 12, 2013
VIJAYAN S/O GOVINDAN Vs. STATE OF KERALA AND ANOTHER	February 6, 2013
VIJAYAN S/O.KANNAN Vs. STATE OF KERALA	August 13, 2013
VIJAYAN, PEEDIKATHARAYIL Vs. SANTHOSH V.S., VELIKKAKATHU	May 20, 2013
VIJAYARAGHAVAN Vs. UNION OF INDIA	June 6, 2013
VIJAYARAJAN Vs. G SREEDHARAN PILLAI	July 5, 2013
VIJAYASREE Vs. SREENU	March 18, 2013
VIJAYKUMAR Vs. BUSINESS INDIA BUILDERS AND DEVELOPERS LTD	December 21, 2013
VIJAYKUMAR Vs. PRINCIPAL SECRETARY	May 24, 2013
VIJEESH AND SHIJO Vs. STATE OF KERALA	April 1, 2013
VIJESH Vs. SUB INSPECTOR OF POLICE, CHENGARAMKULAM POLICE STATION	March 14, 2013
VILASINI Vs. SUBRAN	November 28, 2013
VINAYARAJ Vs. STATE OF KERALA	November 18, 2013
VINCEN MATHEW, S/O MATHAI Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS	January 15, 2013
VINCENT Vs. STATE OF KERALA	July 8, 2013
VINCENT Vs. AUGUSTINE	August 26, 2013
VINCY CHERIAN CHERIAN Vs. STATE OF KERALA	November 15, 2013
VINOD Vs. STATE OF KERALA	March 25, 2013
VINOD @ BINU S/O RAJAN Vs. STATE OF KERALA	February 13, 2013
VINOD @ VINU Vs. STATE OF KERALA	June 3, 2013
VINOD C.K. Vs. STATE OF KERALA	January 17, 2013
VINOD KUMAR Vs. SUSEELA	January 11, 2013
VINOD KUMAR AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS	October 21, 2013
VINOD KUMAR S/O.SREEDHARAN Vs. DEPUTY TAHSILDAR	July 11, 2013
VINOD KUMAR, S/O CHANDRAN, Vs. STATE OF KERALA	May 23, 2013
VINOD KUMAR.P.S., S/O.SANKARU Vs. SUB INSPECTOR OF POLICE	October 21, 2013
VINODKUMAR A P, S/O ANDIKUTTY Vs. P K HANEEFA, S/O MARIYAM	June 18, 2013
VINU KOSHY ABRAHAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY	July 25, 2013
VIPIN Vs. STATE OF KERALA	April 2, 2013
VIPIN Vs. STATE OF KERALA	August 21, 2013
VIPIN LAL Vs. N.M.TOMY	December 10, 2013
VIRUPPIL KHADEEJA Vs. KERALA STATE HAJ COMMITTEE	May 20, 2013
VISHAL KUMAR Vs. STATE	March 15, 2013
VISHNU V MUTHALALI PARAMBU Vs. UNIVERSITY OF KERALA	December 5, 2013
VISWAMBARA Vs. INTELLIGENCE INSPECTOR	January 18, 2013
VISWAMBARAN P. Vs. THOMAS, SHIHAB T.P. AND THE NATIONAL INSURANCE COMPANY LTD.	July 22, 2013
VISWANATHAN K.C Vs. D.PAPPACHAN	March 1, 2013
VISWANATHAN R.V. Vs. KERALA STATE ELECTRICITY BOARD	June 27, 2013
WILLIAM GEORGE Vs. POWER GRID CORPORATION OF INDIA LTD	January 9, 2013
WILLIAM MOHANDAS Vs. JOINT REGIONAL TRANSPORT OFFICER	October 9, 2013
WILSON Vs. KERALA STATE ELECTRICITY BOARD	September 9, 2013
WILSON Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA	November 28, 2013
WILSON, S/O.CHACKO Vs. VASANTHA KUMAR, VASANTHA BHAVAN	August 23, 2013
Y RAMA NAIK, S/O KORAGA NAIK Vs. STATE OF KERALA	February 4, 2013
YAKOOB Vs. STATE OF KERALA	March 25, 2013
YESODA Vs. KUNJU MOIDEEN	March 4, 2013
YESODHARAN Vs. PUNALUR MUNICIPALITY	September 12, 2013
YOGESH TRADING COMPANY Vs. STATE OF KERALA	October 9, 2013
YOUNAS O.T. Vs. SUPERINTENDENT OF POLICE	March 15, 2013
YOUSAF Vs. MARIYAM JASMINE AND ORS.	February 26, 2013
YOUSAF P A AND ORS Vs. STATE OF KERALA AND ORS	January 16, 2013
YOUSUF Vs. UNNIKRISHNAN	September 5, 2013
YUSAF Vs. AYSHA P A	December 11, 2013
ZAM ZAM METALS Vs. DEPUTY COMMISSIONER (APPEALS-II)	March 20, 2013
ZEST PHARMA Vs. DRUG INSPECTOR	August 30, 2013
ZITA THOMAS Vs. SYNDICATE BANK	November 28, 2013

Year 2013 of HIGH COURT OF KERALA

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