C.G. SEKHARAN, CHERIACHANASSERIL Vs. PADMAVATHY, W/O. KRISHNANKUTTYC
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November 21, 2012 |
C.K. ZAFARULLA Vs. RESERVE BANK OF INDIA
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December 3, 2012 |
E V PHILIP Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 19, 2012 |
JITHA KUMAR. K Vs. CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH
|
June 29, 2012 |
KELU Vs. STATE OF KERALA
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June 20, 2012 |
MANAGER SIDDARTHA CENTRAL SCHOOL PUTHOOR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
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April 4, 2012 |
V.P.SAKARIYA Vs. COCHIN PORT TRUST
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May 31, 2012 |
A A PADMANABHAN Vs. SUB INSPECTOR OF POLICE
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June 20, 2012 |
A ABIDA BEEVI Vs. C LATHIKA
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July 23, 2012 |
A AUGUSTIN Vs. EXECUTIVE COMMITTEE
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August 9, 2012 |
A C SUKUMARAN Vs. TRAVANCORE PRAVASSY HOUSING FINANCE LTD
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July 5, 2012 |
A DILEEP KUMAR Vs. S R SUJITHA
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June 26, 2012 |
A G GEORGE PRESIDENT MANAGING Vs. JOINT REGISTRAR OF CO-OPERATIVE
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July 20, 2012 |
A G MINI Vs. STATE OF KERALA
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July 3, 2012 |
A HABEEB Vs. UTHORIZED OFFICER CENTRAL BANK OF INDIA
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September 6, 2012 |
A J JOSEPH Vs. STATE OF KERALA
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September 25, 2012 |
A J WALSTON Vs. DISTRICT COLLECTOR
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July 2, 2012 |
A JAYARAJ Vs. STATE OF KERALA REPRESENTED BY TAHSILDAR
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August 16, 2012 |
A JOSE Vs. STATE OF KERALA
|
June 5, 2012 |
A K BABU LOWER DIVISION CLERK COLLECTORATE MALAPPURAM CIVIL STATION P O MALAPPURAM Vs. STATE OF KERALA SECRETARY TO GOVERNMENT SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT DEPARTMENT SECRETARIAT TRIVANDRUM
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June 5, 2012 |
A K MOHANAN Vs. P D BASHI
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September 5, 2012 |
A K ZAKARIYA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF HEALTH
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July 24, 2012 |
A L SARADAMMA AND ORS Vs. SOMASUNDARAN PILLAI AND ORS
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January 25, 2012 |
A M SALAM Vs. STATE OF KERALA REP BY SECRETARY TAXES DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
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April 12, 2012 |
A M SHIHAB Vs. INTELLIGENCE INSPECTOR
|
July 9, 2012 |
A MOHANAN NAIR Vs. STATE OF KERALA
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July 11, 2012 |
A MUJEEB REHMAN Vs. V S SULOCHAN
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August 6, 2012 |
A MURUGADAS Vs. COMMERCIAL TAX OFFICER
|
July 5, 2012 |
A N VIJAYAKUMAR LAB/LIBRARY ASSISTANT Vs. PRINCIPAL S N COLLEGE CHENGANNUR
|
August 13, 2012 |
A P AUL AND ORS Vs. STATE OF KERALA AND ORS
|
August 17, 2012 |
A P MUHAMMED RAFEEQUE S/O P P ABDULLA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES KANNUR
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June 4, 2012 |
A P RAMACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY VYDYUTHI BHAVAN PATTOM THIRUVANANTHAPURAM
|
June 5, 2012 |
A PURUSHOTHAMAN Vs. SENIOR OPERATIONS MANAGER INDIAN OIL CORPORATIONS LTD
|
July 6, 2012 |
A R SALIM THUNDATHIL PUTHAN VEEDU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA
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August 3, 2012 |
A RAMANKUTTY NAIR Vs. CANARA BANK
|
August 22, 2012 |
A S DINESAN Vs. V CHANDRA DAS
|
August 1, 2012 |
A SHAMSUDEEN Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT BAHVAN THIRUVANANTHAPURAM
|
May 22, 2012 |
A SUBAYER Vs. STATE OF KERALA
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October 3, 2012 |
A SUNIL RAJ Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
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June 18, 2012 |
A T SASI S/O A T KUTTAYI Vs. M SURESH BABU S/O SIVADASAN
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July 16, 2012 |
A T SAYED MOHAMMED Vs. SHRI MOHANDAS
|
March 20, 2012 |
A V KRISHNAN NAIR Vs. DISTRICT COLLECTOR
|
August 2, 2012 |
A VARGHESE Vs. SUPERINTENDENT OF POLICE IDUKKI DISTRICT KERALA
|
May 29, 2012 |
A VIJAYAKUMARI Vs. ANITHAKUMARI P R
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August 13, 2012 |
A X KURIAKOSE Vs. KERALA STATE FINANCIAL ENTERPRISES
|
August 16, 2012 |
A Y CHACKO DRIVERTHANNITHODE GRAMA Vs. THANNITHODE GRAMA PANCHAYATH
|
March 9, 2012 |
A YAMINA PASHA Vs. SPECIAL TAHSILDAR
|
July 26, 2012 |
A. AHMED KOYA Vs. STATE OF KERALA
|
February 24, 2012 |
A. ALAVIKUTTY Vs. STATE OF KERALA, S.I. OF POLICE, PARAPANANGADI
|
July 30, 2012 |
A. HAFIZ, HAFIZ VILLA, SRIVILASOM NAGAR Vs. MADHU.V
|
November 7, 2012 |
A. HAROON RASHEED Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 2, 2012 |
A. MAJEED Vs. S. RADHAKRISHNAN NAIR
|
February 14, 2012 |
A. RADHAKRISHNA BHAT Vs. STATE OF KERALA
|
December 10, 2012 |
A. RAMACHANDRAN Vs. INDIAN COUNCIL FOR AGRICULTURAL RESEARCH
|
April 10, 2012 |
A. RAMACHANDRAN PILLAI Vs. D. BHARATHIYAMMA
|
January 12, 2012 |
A. REMANAN Vs. THE AUTHORIZED OFFICER/CHIEF MANAGER, STATE BANK OF INDIA
|
July 17, 2012 |
A. SARASAMMA Vs. M. SAROJAM, W/O. THYAGARAJAN
|
November 16, 2012 |
A. VIJYAPPAN NAIR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
November 16, 2012 |
A.AMBADY Vs. EXCISE INSPECTOR
|
October 12, 2012 |
A.C.VELAYUDHAN Vs. SANTHI
|
September 18, 2012 |
A.G. JOSEPH @ JOSEPH ALOOR (DIED), Vs. M.J. JOSEPH MANICHIRA HOUSE, ARUMANOOR, KOTTAYAM TALUK AND STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
January 17, 2012 |
A.G.ASOKAN Vs. FEDERAL BANK REPRESENTED BY ITS MANAGING DIRECTOR
|
November 8, 2012 |
A.G.MURALEEDHARAN NAIR Vs. INTELLIGENCE OFFICER
|
September 25, 2012 |
A.J.SUSEELA, W/O. LATE K.O.THOMAS Vs. SOUTH INDIAN BANK LTD
|
October 9, 2012 |
A.K. SOUMINI (DIED), Vs. THE STATE OF KERALA REP. BY THE DISTRICT COLLECTOR, KANNUR AND THE DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, KANNUR
|
February 10, 2012 |
A.K.KRISHNAN NAIR Vs. STATE OF KERALA
|
September 17, 2012 |
A.K.SAIDU MUHAMMED HAJI Vs. PILLATT MAMMAD HAJI
|
October 1, 2012 |
A.K.SURENDRAN Vs. DISTRICT COLLECTOR
|
September 7, 2012 |
A.KALIYAPPAN, S/O.APPAVU Vs. KAIMALI HYDROSE
|
December 10, 2012 |
A.M. MOOSA Vs. COMMISSIONER OF INCOME TAX
|
September 27, 2012 |
A.M.BASHEER Vs. KERALA STATE ELECTRICITY BOARD
|
November 26, 2012 |
A.M.MOHAMMED JELIL Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT
|
October 8, 2012 |
A.MURUGADAS Vs. COMMERCIAL TAX OFFICER
|
October 8, 2012 |
A.N. SANTHOSHKUMAR Vs. COMMISSIONER OF POLICE
|
September 19, 2012 |
A.N. VIJAYAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
October 18, 2012 |
A.P.MOHAMMED Vs. STATE OF KERALA
|
November 26, 2012 |
A.R.SIVADASAN & CO. Vs. CHIEF COMMISSIONER
|
October 16, 2012 |
A.RAHIM Vs. HAKIM SHA
|
September 25, 2012 |
A.S.GUNA SHENOY Vs. CORPORATION OF COCHIN
|
November 8, 2012 |
A.S.RADHAKRISHNAN Vs. ASSISTANT TRANSPORT OFFICER, PARAVOOR
|
October 8, 2012 |
A.SILVESTER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
November 12, 2012 |
AADARSH P Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
September 4, 2012 |
AATHANKUTTY @ HASSAN KUTTY S/O. MUHAMMED HAJI, RESIDING AT AYYAN KULANGARA KOTTAYI, PALAKKAD TALUK, PALAKKAD DISTRICT Vs. CHAMU RESIDING AT VALIYAPARAMBU HOUSE, ODANUR, PARALI P.O PALAKKAD TALUK, PALAKKAD DISTRICT
|
June 12, 2012 |
ABBAS ALI Vs. SECRETARY R T A
|
March 21, 2012 |
ABBAS C.K. Vs. KERALA STATE ELECTRICITY BOARD
|
October 10, 2012 |
ABDU RAHIM Vs. TAHSILDAR ERNAD
|
November 15, 2012 |
ABDU RAHIMAN, AGED 39 YEARS PROPRIETOR, M/S. KSM TRADING, KSM COMPLEX MARKET ROAD, TIRUR-676101 Vs. REGIONAL MANAGER REGIONAL BUSINESS OFFICE, KOZHIKODE, 1ST FLOOR SOUTHERN TRADE TOWER, PUSHPA JUNCTION, FRANCIS ROAD KOZHIKODE-673002,
|
December 19, 2012 |
ABDUL AZEEZ MUJEEB REHMAN Vs. COMMISSIONER OF CUSTOMS
|
September 26, 2012 |
ABDUL AZEEZ S/O AHMED HAJI Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
|
March 9, 2012 |
ABDUL AZEEZ. K K RETIRED PRINCIPAL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
July 20, 2012 |
ABDUL BASHEER Vs. DEVADASAN
|
October 5, 2012 |
ABDUL BASHEER K Vs. DISTRICT COLLECTOR
|
August 22, 2012 |
ABDUL BHASSI BHASSID Vs. STATE OF KERALA
|
June 8, 2012 |
ABDUL E K Vs. STATE OF KERALA
|
August 8, 2012 |
ABDUL GAFOOR Vs. V.A.THOMAS
|
September 17, 2012 |
ABDUL GAFOOR Vs. INTELLIGENCE OFFICER, SQUAD NO. 1, DEPARTMENT OF COMMERCIAL TAXES
|
July 20, 2012 |
ABDUL GAFOOR Vs. CIRCLE INSPECTOR OF POLICE
|
November 12, 2012 |
ABDUL GAFOOR Vs. K.V.IPE
|
November 15, 2012 |
ABDUL HAI Vs. NANDAKUMAR
|
February 23, 2012 |
ABDUL HAKKIM Vs. COMMERCIAL TAX OFFICER, IIND CIRCLE
|
October 17, 2012 |
ABDUL HAKKIM, S/O.MUTHAMMADU HANEEFA Vs. MAJULAL, KELANTHOTTAM, MAYYANADU P.O.
|
June 18, 2012 |
ABDUL HAMEED Vs. VIPIN, D/O.PADMANABHAN NAIR
|
October 5, 2012 |
ABDUL HASIF, AGED 20 YEARS S/O. M.P. HAMEED, MOIDEEN KA HOUSE, 7/902 KAPPALANDIMUKKU, MATTANCHERYP O., KOCHI-2 Vs. THE DIRECTOR GENERAL OF POLICE (LAW AND ORDER) POLICE HEAD QUARTERS, THIRUVANANTHAPURAM-695001,
|
November 2, 2012 |
ABDUL JALAL Vs. STATE OF KERALA
|
October 12, 2012 |
ABDUL JALEEL Vs. COMMERCIAL TAX INSPECTOR
|
December 7, 2012 |
ABDUL KABEER Vs. MALAPPURAM MUNICIPALITY
|
June 15, 2012 |
ABDUL KALAM Vs. MARIYAMMA RAJU
|
February 29, 2012 |
ABDUL KALAM S/O SAIDU MOHAMMED Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
March 5, 2012 |
ABDUL KALAM, S/O.PAREED Vs. JOSE PLACKAL VEEDU
|
December 1, 2012 |
ABDUL KAREEM Vs. JOSEPH PETER
|
June 19, 2012 |
ABDUL KAREEM Vs. NASEEMA
|
September 11, 2012 |
ABDUL KAREEM Vs. KERALA STATE ELECTRICITY BOARD
|
November 6, 2012 |
ABDUL KAREEM A.M., ALANGATTUKARAN HOUSE, MALA P.O., THRISSUR DISTRICT AND NOORJAHAN P.H., W/O. ABDUL KAREEM A.M. Vs. P. PERIYA SAMY, ELAMPULIAMPALAYAM, KALAPARIKADU, VARAGURAMPATTY, ANDIPALAYAM POST, THIRUCHENGODU, TAMILNADU AND ORS.
|
July 26, 2012 |
ABDUL KAREEM THANGAL Vs. UMMER HAJI
|
May 30, 2012 |
ABDUL KHADER MANAGER JAMIA HASSANIA PUBLIC SCHOOL SOUTH VAZHAKULAM ALUVA Vs. JAIJIS FINANCIAL SERVICES PVT LTD
|
March 2, 2012 |
ABDUL KHALAM Vs. INSPECTING ASSISTANT COMMISSIONER
|
August 10, 2012 |
ABDUL KHARIM Vs. SARASWATHY AMMA
|
January 23, 2012 |
ABDUL LATHEEF Vs. STATE OF KERALA
|
July 25, 2012 |
ABDUL LATHEEF Vs. ANIL RAWTHER @ SHAFEEQUE
|
September 24, 2012 |
ABDUL LATHEEF Vs. ELAPPILLY SERVICE CO-OPERATIVE BANK LIMITED
|
January 30, 2012 |
ABDUL LATHEEF AND ORS Vs. K P ABDURAHIMAN
|
December 3, 2012 |
ABDUL LATHEEF E Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
April 27, 2012 |
ABDUL LATHEEF T.K. Vs. BABU C.A.
|
October 12, 2012 |
ABDUL LATHEEF, S/O MUHAMMED Vs. SUB INSPECTOR OF POLICE
|
February 1, 2012 |
ABDUL LATHIF @ BALIKA LATHIF Vs. STATION HOUSE OFFICER
|
June 15, 2012 |
ABDUL LATIF K K Vs. KUTHIYATHODU JAMATH MAHAL
|
February 15, 2012 |
ABDUL MAJEED Vs. STATE OF KERALA
|
July 5, 2012 |
ABDUL MAJEED Vs. STATE OF KERALA
|
September 19, 2012 |
ABDUL MANOF Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
September 19, 2012 |
ABDUL NAZER Vs. THE DISTRICT COLLECTOR
|
June 11, 2012 |
ABDUL NSAUSHAD Vs. KOTHAMANGALAM MUNICIPALITY
|
June 6, 2012 |
ABDUL RAHIM Vs. MAGLIN
|
June 15, 2012 |
ABDUL RAHIM Vs. ASSAN KANI RAWTHER
|
November 8, 2012 |
ABDUL RAHIMAM Vs. STATE OF KERALA
|
November 30, 2012 |
ABDUL RAHIMAN Vs. STATE OF KERALA
|
December 13, 2012 |
ABDUL RAHIMAN ALIAS BECHU RAHIMAN Vs. STATE OF KERALA
|
June 28, 2012 |
ABDUL RAHUMAN, S/O KOYAKUTTY AND ORS Vs. STATE OF KERALA
|
November 27, 2012 |
ABDUL RASAK Vs. ARUMUGHAN
|
July 26, 2012 |
ABDUL RASHEED Vs. STATE OF KERALA
|
October 14, 2012 |
ABDUL RASHEED Vs. STATE OF KERALA
|
June 22, 2012 |
ABDUL RASHEED M Vs. A M MOHANDAS
|
August 6, 2012 |
ABDUL RASHEED S/O AHAMMAD KUNJU Vs. P K GOPALAPILLAI S/O KESAVAPILLAI
|
May 28, 2012 |
ABDUL RAZAK Vs. STATE OF KERALA
|
July 5, 2012 |
ABDUL RAZAK Vs. THE SUB INSPECTOR OF POLICE, KOTTAYI POLICE STATION, PALAKKAD
|
June 22, 2012 |
ABDUL RAZAK V.K Vs. GEOLOGIST MINING AND GEOLOGY DISTRICT OFFICE
|
November 15, 2012 |
ABDUL REHIMAN KAPPAKALAYIL, S/O REHMAN,ERUMELY Vs. HOUSING & URBAN DEVELOPMENT CORPORATION
|
June 19, 2012 |
ABDUL REHMAN Vs. DISTRICT COLLECTOR
|
June 26, 2012 |
ABDUL SALAM Vs. FASALUDEEN
|
June 19, 2012 |
ABDUL SALAM Vs. STATE OF KERALA
|
October 5, 2012 |
ABDUL SALAM Vs. SUB REGISTRAR,CHAVARA
|
October 3, 2012 |
ABDUL SALAM U K, S/O ABDURAHIMAN, KADAKOTTIRY VEEDU POST KUMMINIPARAMBU, KONDOTTY Vs. CHALIL SAJITHA D/O AHAMMAD HAJI, THAZHATHETHODUVIL VEEDU PULIYAMPARAMBU POST, KONDOTTY
|
August 1, 2012 |
ABDUL SALEEM Vs. ASSISTANT ENGINEER
|
September 24, 2012 |
ABDUL SALEEM Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
|
July 9, 2012 |
ABDUL SALEEM Vs. FOUSIYA
|
December 14, 2012 |
ABDUL SALIM Vs. HYRUNEESA
|
July 19, 2012 |
ABDUL SALIM Vs. MUGAL THEATRE
|
July 23, 2012 |
ABDUL SAMAD Vs. PANANGAD GRAMA PANCHAYATH
|
December 11, 2012 |
ABDUL SAMAD C.A. Vs. RITHA
|
November 28, 2012 |
ABDUL SUKKUR P H Vs. ADDITIONAL DISTRICT MAGISTRATE
|
February 22, 2012 |
ABDUL VAHAB Vs. SHAJIDA
|
June 20, 2012 |
ABDULKAREEM HAJI Vs. STATE OF KERALA
|
July 5, 2012 |
ABDULLA B Vs. JOSE
|
May 29, 2012 |
ABDULLA C Vs. STATE OF KERALA
|
June 7, 2012 |
ABDULLA N. Vs. DEPUTY TAHSILDAR
|
October 18, 2012 |
ABDULLA SHAHUL HAMEED M S Vs. STATE OF KERALA
|
June 28, 2012 |
ABDULLA T P Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 11, 2012 |
ABDULLAKUTTY HAJI Vs. STATE OF KERALA
|
October 9, 2012 |
ABDUNNASSAR THALEKUNNATH Vs. STATE OF KERALA,REPRESENTED BY SECRETARY
|
October 16, 2012 |
ABDURAHIMAN Vs. K.K.AHAMMED
|
September 5, 2012 |
ABDURAHIMAN,S/O.CHORATH MUHAMMED Vs. TAHSILDAR, TIRUR
|
December 11, 2012 |
ABE THOMAS Vs. ANGEL MARY
|
July 30, 2012 |
ABEEDHA P.A. Vs. STATE OF KERALA REP. BY SECRETARY TO GOVERNMENT
|
October 3, 2012 |
ABEY DANIEL Vs. REGIONAL DEPUTY DIRECTOR
|
December 10, 2012 |
ABHILASH Vs. STATE OF KERALA
|
September 24, 2012 |
ABHILASH Vs. MAHATMA GANDHI UNIVERSITY
|
May 25, 2012 |
ABHILASH V S Vs. KERALA HIGH COURT REPRESENTED BY ITS REGISTRAR GENERAL ERNAKULAM
|
May 11, 2012 |
ABIDHA BEEVI Vs. STATE OF KERALA
|
December 20, 2012 |
ABILASH K. VISWAM Vs. THE UNIVERSITY OF CALICUT
|
September 13, 2012 |
ABOOBACKER Vs. STATE OF KERALA
|
June 27, 2012 |
ABOOBACKER Vs. NILAMBUR MUNICIPALITY
|
February 29, 2012 |
ABOOBACKER MALIK Vs. GEOLOGIST
|
November 21, 2012 |
ABOOBACKER MANAGING PARTNER STAR CONSTRUCTIONS Vs. SANTHOSH K V
|
August 7, 2012 |
ABOOBACKER SIDDIQUE Vs. IBRAHIM B.M.
|
November 12, 2012 |
ABOOBACKER T K Vs. STATE OF KERALA
|
March 13, 2012 |
ABOOBACKER, S/O. KUNHAMI HAJI, POONTHALA HOUSE, KUMARAMANGALAM, THRIKKANDIYOOR TIRUR, MALAPPURAM DISTRICT Vs. THE SPECIAL TAHSILDAR, LAND ACQUISITION (G), TIRUR, MALAPPURAM DISTRICT
|
March 14, 2012 |
ABOOBAKKAR K Vs. PONNANI MUNICIPALITY
|
July 26, 2012 |
ABRAHAM C JOSEPH Vs. UNION OF INDIA
|
March 30, 2012 |
ABRAHAM GEORGE Vs. KERALA STATE ELECTRICITY
|
September 4, 2012 |
ABRAHAM PAUL S/O N V PAUL Vs. ACHAMMA W/O K M MATHEW
|
July 13, 2012 |
ABRAHAM VALOOKADAN Vs. UNION OF INDIA
|
October 1, 2012 |
ABU C.M. Vs. THE DISTRICT GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
|
September 14, 2012 |
ABU C.M. Vs. SUB INSPECTOR OF POLICE
|
October 16, 2012 |
ABY ABRAHAM Vs. MOHAMMED SHUAIB SAIT
|
November 6, 2012 |
ABY T SIBY Vs. CONTROLLER OF EXAMINATION MAHATHMA GANDHI UNIVERSITY KOTTAYAM
|
May 11, 2012 |
ACADEMY OF MEDICAL SCIENCE PARIYARAM KANNUR DISTRICT Vs. DEPUTY/ASST COMMISSIONER OF INCOME TAX
|
April 12, 2012 |
ACCUMEN CAPITAL MARKET LTD Vs. SYRIAC MATHEW
|
May 24, 2012 |
ACHAMMA PETER Vs. STATE OF KERALA
|
November 8, 2012 |
ACHUTHAN NAIR Vs. UNION OF INDIA
|
June 18, 2012 |
ACHUTHANANDAN Vs. STATE OF KERALA
|
May 2, 2012 |
ACHUTHANANDAN Vs. S V STATE OF KERALA
|
December 6, 2012 |
ADANI INFRASTRUCTURE & DEVELOPERS PRIVATE LIMITED Vs. STATE OF KERALA
|
June 19, 2012 |
ADARSH.P. Vs. STATE OF KERALA
|
November 12, 2012 |
AFSATH Vs. MATTARA MOIDEEN
|
January 20, 2012 |
AFTHA BEEGAM Vs. STATE OF KERALA
|
November 14, 2012 |
AHALIA FOUNDATION EYE HOSPITAL Vs. STATE OF KERALA
|
November 6, 2012 |
AHAMMED KABEER Vs. SUB INSPECTOR OF POLICE PATTAMBI POLICE STATION PATTAMBI P O PALAKKAD DISTRICT
|
May 24, 2012 |
AHAMMED KOYA Vs. THE STATE OF KERALA
|
November 1, 2012 |
AHAMMED SHERIEF Vs. KERALA VALUE ADDED TAX APPELLATE TRIBUNAL
|
July 2, 2012 |
AHAMMEDKUTTY Vs. STATE OF KERALA
|
December 5, 2012 |
AHEMMAD KABEER V M S/O MAITHIN RAWTHER Vs. P N RATNAMMA W/O VASUDEVA PANICKER AND ORS
|
March 23, 2012 |
AIKKARANADU GRAMA PANCHAYATH AND ORS Vs. STATE OF KERALA AND ORS
|
November 2, 2012 |
AISWARYA C.M. Vs. STATE OF KERALA
|
August 22, 2012 |
AJAS P M Vs. SUB INSPECTOR OF POLICE
|
June 5, 2012 |
AJAY GOPALAKRISHNAN Vs. STATE OF KERALA
|
March 27, 2012 |
AJAYAKUMAR G Vs. VILLAGE OFFICER
|
August 21, 2012 |
AJAYAKUMARAN NAIR AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS
|
November 5, 2012 |
AJEESH.M D Vs. TAHSILDAR TALUK OFFICE
|
June 20, 2012 |
AJESH Vs. STATE OF KERALA
|
December 28, 2012 |
AJESH B Vs. SUB INSPECTOR OF POLOCE SASTHAMCOTTA POLICE STATION SASTHAMCOTTA P O KOLLAM DIST
|
May 29, 2012 |
AJESH B BALU Vs. AUTHORISED OFFICER FEDERAL BANK LTD SAMC MISSION QUARTERS THRISSUR DISTRICT
|
June 1, 2012 |
AJI AJITH KUMAR Vs. SUB INSPECTOR OF POLICE
|
June 6, 2012 |
AJI ALIAS AJITH KUMAR Vs. STATE OF KERALA
|
November 30, 2012 |
AJI C.K. Vs. THE EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT (ROADS DIVISION) ERNAKULAM
|
November 2, 2012 |
AJI KUMAR K.R. Vs. UCO BANK
|
November 5, 2012 |
AJI PAUL Vs. STATE OF KERALA
|
December 20, 2012 |
AJI PHILIP Vs. DISTRICT COLLECTOR
|
December 20, 2012 |
AJIMON GANGADHARAN @ AJITH Vs. STATE OF KERALA
|
December 7, 2012 |
AJIMON JOSEPH Vs. DISTRICT COLLECTOR
|
March 20, 2012 |
AJIMON S/O RAJAPPAN Vs. DISTRICT POLICE CHIEF KOTTAYAM
|
July 26, 2012 |
AJITH Vs. STATE OF KERALA
|
July 24, 2012 |
AJITH ALIAS AJITH KUMAR Vs. UDAYAKUMAR S/O.UNNI CHITHRAVALLY
|
July 26, 2012 |
AJITH KUMAR Vs. SANDHYA
|
July 9, 2012 |
AJITH.K. MANGATT Vs. INCOME TAX OFFICER
|
November 19, 2012 |
AJITHA HAMZA Vs. LATHA KURUVILA
|
July 4, 2012 |
AJITHKUMAR Vs. REGIONAL TRANSPORT AUTHORITY
|
October 12, 2012 |
AJITHKUMAR G Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT MINING AND GEOLOGY DEPARTMENT SECRETARIAT TRIVANDRUM
|
March 5, 2012 |
AJOY L S Vs. SUB INSPECTOR OF POLICE
|
July 26, 2012 |
AKBAR SHAN Vs. DIRECTOR GENERAL OF POLICE TRIVANDRUM
|
December 5, 2012 |
AKHIL DEV S/O SUJAMOL R Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
July 6, 2012 |
AKHIL G Vs. UNION OF INDIA
|
January 31, 2012 |
AKHIL K. Vs. REGISTRAR, UNIERSITY OF CALICUT
|
November 19, 2012 |
AKHIL P PUSHKAR Vs. STATE OF KERALA
|
September 7, 2012 |
AKHIL PRASAD Vs. KALANTHAN K.K
|
November 2, 2012 |
AKHIL S.G. Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 12, 2012 |
AKKAMMA W/O LATE ABRAHAM Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
|
June 15, 2012 |
AKKARAKARAN JOSE JOHN Vs. REGIONAL PASSPORT OFFICER
|
October 15, 2012 |
AKSHAY M.S Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
October 12, 2012 |
AL HIND EDUCATIONAL AND CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
|
July 19, 2012 |
ALAMKAI MADHAVI Vs. STATE
|
January 10, 2012 |
ALAPATT JEWELLS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
August 22, 2012 |
ALAPPATTUKUNNEL SAJI Vs. ANIL KUMAR
|
March 9, 2012 |
ALAPPUZHA MUNICIPALITY MUNICIPAL BUILDING Vs. K SASI
|
July 24, 2012 |
ALAVI Vs. STATE OF KERALA
|
August 2, 2012 |
ALBERT Vs. STATE OF KERALA, REP.BY PUBLIC PROSECUTOR
|
October 10, 2012 |
ALBY Vs. DISTRICT COLLECTOR ERNAKULAM DISTRICT
|
November 12, 2012 |
ALEX Vs. AJIL S.L. LIN
|
March 15, 2012 |
ALEX.P OOMMEN Vs. KERALA STATE FILM DEVELOPMNENT
|
September 4, 2012 |
ALEXANDER Vs. JACOB ANTONY
|
April 12, 2012 |
ALEXANDER PANICKER Vs. ASST.EXECUTIVE ENGINEER
|
June 21, 2012 |
ALEXANDER STEPHEN, S/O. STEPHEN, AMAL NIVAS, THEKKEVILA MUNDAKKAL, KOLLAM Vs. STATE OF KERALA, REPRESENTED BY THE CIRCLE INSPECTOR OF POLICE KOLLAM EAST POLICE STATION, THROUGH PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
September 13, 2012 |
ALEYAMMA AND ORS Vs. T J VARGHESE AND ORS
|
November 5, 2012 |
ALEYAMMA OOMMEN Vs. KERALA STATE ELECTRICITY BOARD
|
November 12, 2012 |
ALFRED BERG & CO II PRIVATE LTD Vs. STATE OF KERALA
|
February 29, 2012 |
ALI A.K. Vs. THE AUTHORISED OFFICER, UCO BANK
|
July 17, 2012 |
ALI HAJI Vs. MANGALPADY GRAMA PANCHAYATH
|
September 12, 2012 |
ALI JOHN S/O P P JOHN Vs. K C ABDUL KHADAR S/O SAIDU MUHAMMED
|
June 15, 2012 |
ALICE ANTONY Vs. V.J. JOHNSON ALIAS JOHN
|
October 30, 2012 |
ALICE JOSE Vs. ENVIRONMENTAL ENGINEER KERALA POLLUTION CONTROL BOARD
|
July 9, 2012 |
ALICE MARKOSE Vs. YESUDAS PRASAD
|
March 29, 2012 |
ALIKKAL ABDUL RAHIMAN Vs. T A JAIS
|
August 21, 2012 |
ALIN.K. Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
|
November 28, 2012 |
ALIYAMMA IPE Vs. STATE OF KERALA
|
November 15, 2012 |
ALIYAMMA IYPE Vs. STATE OF KERALA REPRESENTYED BY ITS PRINCIPAL SECRETARY
|
April 12, 2012 |
ALL KERALA ASSOCIATION OF CHIT FUNDS Vs. UNION OF INDIA
|
October 19, 2012 |
ALL KERALA DRIVING SCHOOL WORKS ASSOCIATION REPRESENTED BY ITS CHAIRMAN THOMAS KINATTUKARA NANTHENCODE THIRUVANANTHAPURAM Vs. UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF SHIPPING ROAD TRANSPORT AND HIGHWAYS
|
March 20, 2012 |
ALL KERALA HEAD LOAD AND GENERAL WORKERS UNION UNITED TRADE UNION CONGRESS REPRESENTED BY ITS CONVENOR A SHAJAHAN S/O K ALIKUNJU Vs. CHAIRMAN HEADLOAD WORKERS WELFARE FUND BOARD THIRUVANANTHAPURAM DISTRICT COMMITTEE VANCHIYOOR THIRUVANANTHAPURAM
|
March 15, 2012 |
ALL KERALA TEXTILE WORKERS AND STAFF Vs. STATE OF KERALA TO BE REPRESENTED BY ADDITIONAL CHIEF SECRETARY
|
November 16, 2012 |
ALL KERALA TEXTILE WORKERS AND STAFF FEDERATION HANTEX WEAVERY UNIT OOTTUKUZHY THIRUVANANTHAPURAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY LABOUR DEPARTMENT GOVERNMENT OF KERALA THIRUVANANTHAPURAM
|
April 27, 2012 |
ALLWIN RAJAN Vs. STATE BANK OF INDIA
|
August 3, 2012 |
ALPHONSA A., D/O. AGNESS, KIZHAKKEKARA HOUSE, MANGOTTU HOUSE, KATTAKODE P.O. KATTAKKADA, THIRUVANANTHAPURAM Vs. THE AUTHORIZED OFFICER, THIRUVANANTHAPURAM DISTRICT, CO-OPERATIVE BANK, LTD. THIRUVANANTHAPURAM-695023,
|
March 1, 2012 |
ALPHONSA P P Vs. STATE OF KERALA
|
June 14, 2012 |
ALPHONSE LIGORY MATHEW Vs. STATE OF KERALA
|
September 25, 2012 |
ALUMINIUM GLASS WARE EMPORIUM Vs. UMANATH SHENOY
|
August 6, 2012 |
ALUMINIUM GLASSWARE EMPORIUM Vs. UMANATH SHENOY
|
August 7, 2012 |
AMBADI CHANDRASEKHARAN Vs. SUPERINTENDENT OF POLICE KANNUR
|
May 30, 2012 |
AMBADY RESTAURANT Vs. THRISSUR MUNICIPAL CORPORATION
|
August 1, 2012 |
AMBALANGADAN ABOOBACKER S/O KUNHIPOCKER AND ORS Vs. DISTRICT COLLECTOR, MALAPPURAM
|
March 26, 2012 |
AMBALATHU VEETTIL MUHAMMED ALI Vs. DISTRICT POLICE CHIEF
|
September 20, 2012 |
AMBAT ABOOBACKER Vs. DISTRICT COLLECTOR
|
November 22, 2012 |
AMBIKA B. Vs. STATE BANK OF INDIA
|
December 7, 2012 |
AMBIKA G THENGAPOOTTUVILA KATHU VEEDU KAIMAMAM PAPPANAMCODE Vs. AUTHORISED OFFICER/CHIEF MANAGERSYNDICATE BANK REGIONAL OFFICE SASTHAKRIPA OFFICE
|
March 12, 2012 |
AMBIKA, C/O. VASU, CHEMBALADAN HOUSE, PARASHANOOR, MALAPPURAM Vs. I.C. SHAJI, S/O. CHANDRAN, IRUDUKAVIL HOUSE, P.O. SUKAPURAM, MALAPPURAM (OWNER) AND ORS.
|
March 28, 2012 |
AMBUJAKSHY Vs. RAMACHANDRAN PILLAI
|
November 16, 2012 |
AMEER ALI Vs. STATE OF KERALA
|
December 6, 2012 |
AMINA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 11, 2012 |
AMINA Vs. STATE OF KERALA
|
September 18, 2012 |
AMINA Vs. MANJERI MUNICIPALITY
|
September 10, 2012 |
AMIRKUTTY Vs. STATE OF KERALA
|
November 30, 2012 |
AMITH A J AND ORS Vs. MAHATMA GANDHI UNIVERSITY AND ORS
|
November 5, 2012 |
AMMINI AMMA Vs. KRISHNANKUTTY PANICKER
|
November 9, 2012 |
AMMUKKUTTY AMMA KRISHNAKUMARI Vs. RAJASEKHARAN NAIR
|
June 25, 2012 |
AMMUKUTTYAMMA-PADMAVATHYAMMA Vs. VELAYUDHAN PARAMESWARAN ALIAS SIVAN
|
August 14, 2012 |
AMOL JOSEPH ARICKATHIL Vs. MAHATMA GANDHI UNIVERSITY
|
June 5, 2012 |
AMPADIYIL GRANITES Vs. DISTRICT COLLECTOR
|
August 21, 2012 |
AMPI P JOSEPH Vs. STATE BANK OF TRAVANCORE
|
June 28, 2012 |
AMPI, S/O. SREE VELU, AYIRAMTHAYIL, LAKSHAM VEEDU COLONY CHARAMANGALAM MURI, CHERTHALA Vs. STATE OF KERALA REPRESENTED BY THE EXCISE INSPECTOR, CHERTHALA EXCISE RANGE THROUGH THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
January 10, 2012 |
AMRITA CENTRE FOR NANO SCIENCES Vs. DEEPA K.G.
|
November 21, 2012 |
AMRITA MOTORS PRIVATE LIMITED Vs. THE DISTRICT REGISTRAR (GENERAL), KOZHIKODE
|
June 7, 2012 |
AMRUTHARAJ.P.C. Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
|
December 3, 2012 |
ANAKKAYAM PULIYIL JUMA ATH PALLI Vs. ABDULLA
|
March 22, 2012 |
ANANDA DAS Vs. MANAGER STATE BANK OF INDIA
|
September 6, 2012 |
ANANDA SON OF THUKRA & ORS. Vs. SEETHAMMA & ORS.
|
September 12, 2012 |
ANANDAN S/O KARUTHA KUNJU Vs. STATE OF KERALA REPRESENTED BY C I OF POLICE
|
June 25, 2012 |
ANANDAN S/O KUMARAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY DEPARTMENT OF REVENUE SECRETARIAT
|
March 7, 2012 |
ANANDAN, S/O.AYYAPPAN, KRISHNA VILASOM Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 5, 2012 |
ANANTHARAMA IYER Vs. KEALA FINANCIAL CORPORATION
|
June 4, 2012 |
ANAS MON KOLOTHUMTHODI Vs. SUB INSPECTOR OF POLICE
|
September 7, 2012 |
ANDREWS KATTIKKANA,S/O.ANDREWS Vs. DEPUTY TAHSILDAR
|
October 8, 2012 |
ANEESH Vs. AUTHORISED OFFICER AND CHIEF MANAGER
|
August 17, 2012 |
ANEESH Vs. SREEDEVI
|
April 3, 2012 |
ANEESH Vs. DISTRICT COLLECTOR
|
October 12, 2012 |
ANEESH CHANDRAN Vs. S.I., KALLAMBALAM POLICE STATION
|
October 15, 2012 |
ANEESH KUMAR Vs. STATE OF KERALA
|
August 21, 2012 |
ANEESH KUMAR T K Vs. DISTRICT COLLECTOR
|
January 24, 2012 |
ANEESH S Vs. PRINCIPAL SREE NARAYANA COLLEGE
|
June 6, 2012 |
ANEESH S/O CHANDRAN Vs. SUDHEESH SANTHOSH S/O T R SANTHOSH
|
July 5, 2012 |
ANEESHKUMAR. A., S/O. KARUNAKARAN, SAUPARNIKA, KEEZHARKUNNU, KEEZHUR POST Vs. THE NEW INDIA ASSURANCE CO. LTD., ARISTO COMPLEX, MAHE POST
|
July 16, 2012 |
ANES BABU K U Vs. COMMERCIAL TAX INSPECTOR
|
August 6, 2012 |
ANGELIQUE C R Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVT LOCAL ADMINISTRATION DEPARTMENT (RURAL) GOVT SECRETARIAT TRIVANDRUM
|
May 23, 2012 |
ANIBEN Vs. KRISHNANKUTTY
|
March 13, 2012 |
ANIL K K S/O KUNJAPPAN Vs. STATE OF KERALA
|
November 30, 2012 |
ANIL K. KUNJ Vs. THE DISTRICT POLICE CHIEF, KOLLAM
|
October 3, 2012 |
ANIL KUMAR Vs. SECRETARY NILAMBUR MUNCIPALITY
|
August 22, 2012 |
ANIL KUMAR Vs. STATE OF KERALA
|
December 19, 2012 |
ANIL KUMAR Vs. STATE OF KERALA
|
February 27, 2012 |
ANIL KUMAR Vs. STATE OF KERLA
|
March 23, 2012 |
ANIL KUMAR Vs. INTELLIGENCE INSPECTOR
|
June 28, 2012 |
ANIL KUMAR Vs. STATE OF KERALA
|
April 4, 2012 |
ANIL KUMAR G Vs. STATE OF KERALA
|
September 10, 2012 |
ANIL KUMAR K Vs. AJITH
|
October 5, 2012 |
ANIL KUMAR M S/O MAYAN Vs. WAYANAD CHITS PVT LTD; STATE OF KERALA
|
November 29, 2012 |
ANIL KUMAR Y, SON OF YETHEENDRA DAS Vs. STATE OF KERALA
|
August 6, 2012 |
ANIL P V Vs. SUB INSPECTOR OF POLICE
|
June 20, 2012 |
ANIL RAJAN.B Vs. CO-OPERATIVE URBAN BANK LTD
|
October 30, 2012 |
ANILKUMAR Vs. G.SASIDHARAN
|
December 3, 2012 |
ANILKUMAR Vs. STATE OF KERALA
|
July 31, 2012 |
ANILKUMAR Vs. STATE OF KERALA
|
October 9, 2012 |
ANILKUMAR M.M Vs. AJI
|
November 17, 2012 |
ANILKUMAR P G Vs. STATE OF KERALA
|
July 19, 2012 |
ANIRUDHAN, S/O.KRISHNAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 17, 2012 |
ANISH G S/O GOPALAKRISHNA KURUP Vs. STATE BANK OF TRAVANCORE CHENNITHALA BRANCH
|
April 12, 2012 |
ANISH P K Vs. SPECIAL DEPUTY TAHSILDAR
|
January 19, 2012 |
ANITHA Vs. STATE OF KERALA
|
November 5, 2012 |
ANITHA Vs. ASHOK KUMAR
|
July 16, 2012 |
ANITHA A.T. Vs. DISTRICT COLLECTOR
|
November 6, 2012 |
ANITHA D/O.SARASU Vs. STATE OF KERALA
|
October 9, 2012 |
ANITHA RAJEEV Vs. STATE OF KERALA
|
September 11, 2012 |
ANIYAN Vs. STATE OF KERALA
|
August 7, 2012 |
ANIYAN T V Vs. T K RAVEENDRAN
|
August 17, 2012 |
ANJALI S D/O BALACHANDRAN Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
|
April 11, 2012 |
ANJALY Vs. APEX COMMITTEE/EXPERT PANEL COMMITTEE
|
October 4, 2012 |
ANJU PAUL POLLAYIL HOUSE Vs. GOVERNMENT OF KERALA
|
November 29, 2012 |
ANJU SRIVASTAVA Vs. STATE OF KERALA
|
June 27, 2012 |
ANN MARY SHINU C TOM Vs. CHESTY VARKEY
|
July 24, 2012 |
ANNA CYRIL MANAGING PARTNER EDEN VALLEY COUNTRY RESORT POOMALA TRICHUR Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
|
April 12, 2012 |
ANNAKKUTTY Vs. SREE GOKULAM CHITS AND FINANCE COMPANY (P) LTD AND ORS
|
December 1, 2012 |
ANNAKUTTY ANTONY AND ORS Vs. DISTRICT COLLECTOR KOTTAYAM AND ORS
|
November 5, 2012 |
ANNAMMA CHACKO, UPPARAMKUZHIYIL, KATTAMPAK, NJEEZHOOR, KOTTAYAM Vs. THE STATE OF KERALA, REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM
|
August 3, 2012 |
ANNAMMA GEORGE Vs. SUJA VARKEY
|
May 24, 2012 |
ANNAMMA GEORGE Vs. STATE OF KERALA
|
June 26, 2012 |
ANNAMMA JOHN Vs. C. GOPINATHAN
|
July 27, 2012 |
ANNAMMA SEBASTIAN Vs. THE KANAKKARY GRAMA PANCHAYAT
|
October 8, 2012 |
ANNAMMA W/O LATE VARKEY Vs. MINI P TALUK SURVEYOR; RAJAN JAYAPRAKASH
|
November 29, 2012 |
ANNARKKAD GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY Vs. COMMISSIONER OF CENTRAL EXCISE
|
July 23, 2012 |
ANNIE JOSE Vs. K MUHAMMED BASHEER S/O KASIM
|
August 21, 2012 |
ANNIE W/O.SUNNY ALIAS VARKEY K P Vs. V J XAIVER S/O JOSEPH
|
July 17, 2012 |
ANOOP BABY Vs. P.M. ABOOBACKER
|
June 18, 2012 |
ANOOP CHANDRAN B S Vs. REGIONAL TRANSPORT AUTHORITY THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY
|
April 27, 2012 |
ANOOP T.RAJAN Vs. SECRETARY CENTRAL COUNCIL OF HOMEOPATHY
|
September 25, 2012 |
ANOOPKUMAR Vs. STATE OF KERALA
|
January 23, 2012 |
ANSAR.P H Vs. COMMISSIONER OF POLICE KOCHI CITY
|
April 4, 2012 |
ANSARI Vs. STATE OF KERALA
|
July 17, 2012 |
ANSARI.P.B Vs. SECRETARY TO GOVERNMENT
|
October 12, 2012 |
ANSU Vs. JAYSON VARGHESE
|
July 17, 2012 |
ANTHONY V K Vs. DISTRICT COLLECTOR COLLCETORATE PAYYANTHOL
|
July 31, 2012 |
ANTONY Vs. STATE OF KERALA
|
November 29, 2012 |
ANTONY @ ANTHAPPAN Vs. GEORGE
|
November 14, 2012 |
ANTONY A R Vs. STATE OF KERALA
|
November 7, 2012 |
ANTONY A.X. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
June 8, 2012 |
ANTONY C L Vs. K A ANTO
|
August 13, 2012 |
ANTONY E O S/O E.S OUSEPHKUTTY Vs. STATE OF KERALA
|
April 10, 2012 |
ANTONY GEORGE Vs. SALES TAX OFFICER
|
March 5, 2012 |
ANTONY GEORGE PENSON Vs. STATE OF KERALA
|
September 14, 2012 |
ANTONY JOSEPH Vs. MOHANACHANDRAN NAIR
|
July 25, 2012 |
ANTONY JOSEPH, Vs. REMANI JACOB
|
June 7, 2012 |
ANTONY K G Vs. LITTLE FLOWER KURIES
|
March 14, 2012 |
ANTONY KAKKANNAT Vs. STATE OF KERALA
|
December 5, 2012 |
ANTONY KURIAN Vs. BRANCH MANAGER CATHOLIC SYRIAN BANK KADUTHURUTHY BRANCH
|
April 3, 2012 |
ANTONY PATTUKULANGARA Vs. E N APPUKUTTAN NAIR
|
July 11, 2012 |
ANTONY S/O VARUTHUKUTTY Vs. GEORGE S/O.MATHIRAPPILLIL LATE JOSEPH
|
December 20, 2012 |
ANTONY S/O.THEVALAPPILLY OUSEPH Vs. SOUTH INDIAN BANK LTD.
|
August 2, 2012 |
ANTU, S/O. THOMAS, THATTIL HOUSE, ANNANADU DESOM AND POST KALLUR-VADAKKUMMURI VILLAGE, MUKUNDAPURAM TALUK THRISSUR DISTRICT Vs. SHIJU K.O., S/O. OUSEPH, KAVUNGAL HOUSE, KUTTICHIRA P.O.,
|
March 1, 2012 |
ANU RANI JOSE Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM REP.BY THE CONTROLLER OF EXAMINATION M G UNIVERSITY
|
April 20, 2012 |
ANUMOD V.S Vs. ADDL. DISTRICT MAGISTRATE
|
September 18, 2012 |
ANUPAMA DEVASSIA Vs. JERVIS JOSEPH
|
July 24, 2012 |
ANUPAMA VARMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
August 13, 2012 |
ANUPRATHAP M V Vs. STATE BANK OF TRAVANCORE REPRESENTED BY ITS BRANCH MANAGER KALLADIKODE BRANCH SUMANGALI BUILDINGS DEEPA JUNCTION
|
April 12, 2012 |
ANVAR P.V Vs. P.K. BASHEER
|
April 13, 2012 |
ANWAR V A S/O ALIKUNJU Vs. FATHIMA D/O MOOSA AND ORS
|
March 23, 2012 |
APPA P Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
|
June 4, 2012 |
APPAKUTTY ACHARI, SON OF KRISHNANACHARI Vs. THANKA, DAUGHTER OF RANGANACHARI
|
November 30, 2012 |
APPLIED SOLAR TECHNOLOGIES (INDIA) PVT. LTD. Vs. THE INTELLIGENCE OFFICER SQUAD - V
|
February 29, 2012 |
APPUKUTTAN C S/O CHAMI Vs. MALAMPUZHA BLOCK PANCHAYATH
|
March 8, 2012 |
APPUKUTTAN NAIR KUTTAPPAN NAIR Vs. RAMALAKSHMY AMMAL BABY
|
November 7, 2012 |
ARAVINDAKSAN Vs. DEPARTMENT FOR FOREST AND WILDLIFE GOVERNMENT OF KERALA THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY
|
March 29, 2012 |
ARAVINDAKSHAN PILLAI Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY LAND REVENUE COMMISSIONER SECRETARIAT
|
March 21, 2012 |
ARIFA BEEVI W/O. MOHAMMED ILIYAS,SABITHA MANZIL,KALLATTUMUKKU MANACAUD,THIRUVANANTHAPURAM AND ORS. Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR THIRUVANANTHAPURAM AND THE SECRETARY, TRIDA, THIRUVANANTHAPURAM
|
March 27, 2012 |
ARIFA SAINUDEEN Vs. STATE OF KERALA
|
November 14, 2012 |
ARIFFA Vs. STATE OF KERALA
|
November 19, 2012 |
ARJUNAN ALIAS CHERUVAKKAL ARJUNAN Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 4, 2012 |
ARSHAD Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
September 7, 2012 |
ARSHID. K.L; S/O. KAMALUDIN Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
October 16, 2012 |
ARUCHAMI S/O VELLA Vs. STATE OF KERALA
|
June 1, 2012 |
ARUMUGHAN Vs. SECRETARY DISTRICT CO-OPERATIVE BANK CHITTOOR BRANCH ANIKODE JUNCTION CHITTOOR PALAKKAD DISTRICT
|
May 23, 2012 |
ARUN JOE ELDOW Vs. CENTRAL BOARD OF SECONDARY EDUCATION REGIONAL OFFICE CHENNAI
|
March 8, 2012 |
ARUN KRISHNAN K Vs. MAHATMA GANDHI UNIVERSITY PRIYADARSINI HILLS P O KOTTAYAM KERALA REPRESENTED BY ITS REGISTRAR
|
May 11, 2012 |
ARUN KUMAR S Vs. ABDUBAKER SIDHIQUE
|
July 11, 2012 |
ARUN LOBO Vs. DISTRICT COLLECTOR
|
October 10, 2012 |
ARUN P B Vs. UNIVERSITY OF CALICUT REPRESENTED BY ITS REGISTRAR OFFICE OF THE REGISTRAR OF CALICUT UNIVERSITY CALICUT UNIVERSITY P O MALAPPURAM DISTRICT
|
May 11, 2012 |
ARUN PRAKASH Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
July 23, 2012 |
ARUN S.G., S/O.SIVANKUTTY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 12, 2012 |
ARUNA PARVATHY Vs. STATE OF KERALA
|
June 4, 2012 |
ARUNIMA G LAL Vs. STATE OF KERALA
|
June 21, 2012 |
ARVINDAKSHAN N Vs. OLYMPIC CREDIT CORPORATION
|
October 17, 2012 |
ARYAPALLY DINESHAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
December 11, 2012 |
ASHA DALEENA Vs. SULAIKHA
|
December 7, 2012 |
ASHA S. Vs. STATE OF KERALA
|
November 20, 2012 |
ASHARAF Vs. PORT CONSERVATOR
|
August 3, 2012 |
ASHARAF Vs. ERAMALA GRAMA PANCHAYAT
|
July 6, 2012 |
ASHARAF S/O ABOOBACKER Vs. ABDUL LATHEEF S/O MUHAMMED
|
July 17, 2012 |
ASHIK VITHAYATHIL Vs. M G UNIVERSITY REPRESENTED BY REGISTRAR M G UNIVERSITY PRIYADARSHINI HILLS KOTTAYAM
|
May 11, 2012 |
ASHOK Vs. CHANCELLOR KERALA
|
July 30, 2012 |
ASHOK KUMAR Vs. STATE OF KERALA
|
September 12, 2012 |
ASHOK KUMAR Vs. STATE OF KERALA
|
January 24, 2012 |
ASHOKA S/O.NARASIMHA Vs. M.ANANDA
|
December 10, 2012 |
ASHOKAN Vs. KRISHNAN NAMBIAR
|
March 7, 2012 |
ASHOKAN Vs. KERALA TODDY WORKERS WELFARE FUND BOARD
|
July 4, 2012 |
ASHOKAN Vs. BALACHANDRAN KEEZHOTH
|
January 30, 2012 |
ASHOKAN S/O SREEKANDAN Vs. STATE OF KERALA
|
October 3, 2012 |
ASHOKAN, S/O. CHAKKAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
November 19, 2012 |
ASHRAF Vs. COMMISSIONER-CIVIL SUPPLIES
|
February 29, 2012 |
ASHRAF ABOOBACKER Vs. SAJI JOSEPH
|
July 24, 2012 |
ASHRAF C.A. Vs. INCOME TAX OFFICER
|
March 16, 2012 |
ASHRAF M V S/O MAMMU Vs. NEW INDIA ASURANCE CO LTD
|
March 22, 2012 |
ASHRAF S/O ABDUL RAHMAN Vs. DISTRICT SUPERINTENDENT OF POLICE MALAPPURAM DISTRICT
|
July 5, 2012 |
ASHRAF S/O.ASANARU PILLAI Vs. JUNAIBA D/O PATHUMMAL BEEVI
|
June 19, 2012 |
ASHWINI NAVEEN G Vs. MEMBER SECRETARY ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
|
July 9, 2012 |
ASIAN PLYWOOD INDUSTRIES Vs. ASSISTANT COMMISSIONER
|
December 5, 2012 |
ASIANET SATELLITE COMMUNICATIONS LTD Vs. STATE OF KERALA
|
June 28, 2012 |
ASKAR ALI Vs. MOHAMMED ALI HAJI
|
December 6, 2012 |
ASOKAN Vs. STATE OF KERALA
|
September 26, 2012 |
ASOKAN Vs. STATE OF KERALA
|
September 13, 2012 |
ASOKAN, S/O BHARATHAN Vs. SREEMAD JANARDHANA DEVASOM
|
February 14, 2012 |
ASOKAN, S/O. KANARAN, THADAVANA, MELOOR AMSOM, DESOM, KOYILANDY Vs. THE EXCISE INSPECTOR, VADAKARA EXCISE RANGE AND STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 29, 2012 |
ASPINWALL AND CO TRAVANCORE LTD Vs. COMMISSIONER OF INCOME TAX
|
July 24, 2012 |
ASPINWALL AND COMPANY LTD Vs. STATE OF KERALA
|
November 2, 2012 |
ASSAINAR Vs. STATE OF KERALA
|
December 5, 2012 |
ASSAINKUTTY HAJI Vs. RAJALAKSHMIAMMA
|
October 18, 2012 |
ASSISTANT EXECUTIVE ENGINEER Vs. KITTY PAUL
|
December 1, 2012 |
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. WEST COAST PETROLEUM AGENCY
|
January 12, 2012 |
ASSOCIATED AGENCIES Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT
|
July 24, 2012 |
ASWATHY KRISHNAN Vs. SREE NARAYANA COLLEGE FOR WOMEN
|
June 21, 2012 |
ASWINI HOSPITAL PVT LTD Vs. INTELLIGENCE OFFICER
|
September 14, 2012 |
ATC TELECOM TOWER CORPORATION P LTD Vs. CIRCLE INSPECTOR OF POLICE
|
January 2, 2012 |
ATHANASERI MUHAMMED, S/O. HAMSA, KUNIPPALA POTHUKALLU, NILAMBUR TALUK, MALAPPURAM DISTRICT Vs. THE SUB INPSECTOR OF POLICE, AREA CODE AND STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
December 11, 2012 |
ATHANIKKAL THAYYIL SURESH, S/O. KUMARAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 20, 2012 |
ATHIJITH Vs. STATE OF KERALA
|
August 21, 2012 |
ATHISAYA Vs. PRINCIPAL RASHTRIYA SANSKRIT SANSTHAN
|
December 3, 2012 |
ATTUKAL BHAGAVATHY TEMPLE TRUST Vs. REGIONAL PROVIDENT FUND
|
March 5, 2012 |
AUGUSTIN Vs. UMEER P MUHAMMED
|
July 27, 2012 |
AUTHORISED OFFICER GENERAL MANAGER KOLLAM C OPERATIVE URBAN BANK LTD Vs. MANJUSHA RAJESH W/O RAJESH
|
April 12, 2012 |
AUTOBAHN TRUCKING CORPORATION LTD Vs. COMMERCIAL TAX INSPECTOR
|
August 22, 2012 |
AVARA HAJI Vs. VELAYUDHAN
|
July 6, 2012 |
AVIVA LIFE INSURANCE COMPANY INDIA LIMITED Vs. NEW GENERATION BANKS AND INSURANCE STAFF ASSOCIATION
|
July 24, 2012 |
AYISSA Vs. SAINABI
|
July 23, 2012 |
AYOOB Vs. STATE OF KERALA
|
November 23, 2012 |
AYSHA K E Vs. KUNHIPURAYIL SHAIK MOIDEEN
|
January 12, 2012 |
AYSHA L V Vs. CENTRAL BOARD OF SECONDARY EDUCATION REPRESENTED BY ITS SECRETARY OFFICE OF THE CBSE NEW DELHI
|
April 13, 2012 |
AYSHA ROAD RESIDENT'S ASSOCIATION Vs. CORPORATION OF KOCHI
|
July 24, 2012 |
AYSHAKUNJI Vs. TAHSILDAR
|
August 17, 2012 |
AYSIHAKUTTY Vs. MANJERI MUNICIPALITY REPRESENTED BY ITS SECRETARY MANJER P O MALAPPURAM
|
June 4, 2012 |
AYUB KHAN P A Vs. STATE OF KERALA
|
January 20, 2012 |
AYURVEDA HOSPITAL MANAGEMENTS ASOCIATIONS Vs. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT
|
October 15, 2012 |
AYYAPPAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
|
July 27, 2012 |
AYYAPPAN KUTTY, SIVA BHAVANAM AND ORS Vs. RAJESH KUMAR AND ORS
|
March 13, 2012 |
AZEEZ ISMAIL Vs. STATE OF KERALA
|
November 2, 2012 |
AZHEEKAL FISHING HARBOUR AND GENERAL WORKERS OF FISH LANDING CENTRE AYIRAMTHENGU ALUMPEEDIKA Vs. HARBOUR COMMITTEE FOR MONITORING THE WORKING OF KAYAMKULAM FISHING HARBOUR REPRESENTED BY THE CHAIRMAN THE DISTRICT COLLECTOR KOLLAM
|
March 19, 2012 |
B A KASIM Vs. SUPERINTENDENT OF POLICE
|
July 9, 2012 |
B ARUNRAJ Vs. SUPERINTENDENT OF POLICE
|
May 2, 2012 |
B ASOKAN S/O KARATHPARAMBU BALAKRISHNAN Vs. C SINDHU CHINGANATHIL HOUSE
|
July 25, 2012 |
B DILEEPKUMAR Vs. KERALA KAUMUDI P LIMITED
|
July 19, 2012 |
B LALITHA Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
|
August 13, 2012 |
B PRASANNAKUMARI Vs. STATE OF KERALA; P CHANDRA BHANU S/O PARAMU
|
November 29, 2012 |
B RADHAKRISHNAN Vs. REGIONAL TRANSPORT OFFICER; ASSISTANT MOTOR VEHICLE INSPECTOR
|
November 1, 2012 |
B SANAL Vs. REKHA ALIAS MUMTHAZ
|
July 24, 2012 |
B SOBHA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
April 13, 2012 |
B SOORAJA KUMARI Vs. AUTHORISED OFFICER
|
July 25, 2012 |
B SREELATHA Vs. GOPAKUMARI AMMA
|
August 6, 2012 |
B SURENDRA DAS Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
|
August 7, 2012 |
B VALSALADEVI Vs. KERALA STATE FINANCIAL ENTERPRISES KARUNAGAPALLY BRANCH KARUNAGAPALLY KOLLAM
|
June 15, 2012 |
B. JAYA, W/O. SURESH KUMAR, SUMABHAVAN, PATTATHANAM, KOLLAM RESIDING AT GOPI BHAVAN, ULIYAKOVIL KOLLAM, Vs. LAILA BEEGOM, SHAFI MANZIL, KILIKOLLUR P.O., KOLLAM,
|
July 25, 2012 |
B. JAYAKUMARI Vs. JOBYSON PHILIP
|
July 27, 2012 |
B. NAINAR Vs. STATE OF KERALA
|
August 21, 2012 |
B. PRAKASHA Vs. STATE OF KERALA
|
January 10, 2012 |
B. SATHEESH KUMAR Vs. DISTRICT COLLECTOR
|
December 11, 2012 |
B.A. AHAMMED Vs. SALES TAX OFFICER, HOSDURG, KASARAGOD DISTRICT
|
February 6, 2012 |
B.A.RADHAKRISHNAN Vs. M.IBRAHIM
|
October 29, 2012 |
B.DEVARAJAN Vs. BANK OF INDIA
|
September 17, 2012 |
B.K. MOHAMMED SHA Vs. DISTRICT POLICE CHIEF
|
October 4, 2012 |
B.PRASANNA Vs. SATHEESAN Y
|
September 27, 2012 |
BABU Vs. SALES TAX APPELLATE TRIBUNAL
|
June 5, 2012 |
BABU Vs. SECRETARY MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
|
June 7, 2012 |
BABU Vs. ARUNAPRIYA
|
October 3, 2012 |
BABU Vs. OKKAL GRAMA PANCHAYATH
|
August 17, 2012 |
BABU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
BABU Vs. STATE OF KERALA
|
March 30, 2012 |
BABU Vs. RAMACHANDRAN
|
June 6, 2012 |
BABU Vs. BRINTA
|
June 19, 2012 |
BABU C.CHERUNGAL Vs. KERALA LAND DEVELOPMENT CORPORATION LIMITED
|
September 17, 2012 |
BABU C.JACOB Vs. PHILIP. T.P. THAIMURIYIL HOUSE
|
September 20, 2012 |
BABU JOHN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), ALAPPUZHA
|
June 21, 2012 |
BABU JOHN MANAGING PARTNER SKY HOTEL CUM SHOPPING ARCADE THIRUVALLA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TAXES G DEPARTMENT THIRUVANANTHAPURAM
|
March 9, 2012 |
BABU K Vs. CHAIRMAN AND MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION
|
April 27, 2012 |
BABU K Vs. MUKKOM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY MUKKAM P O KOZHIKODE DISTRICT
|
May 21, 2012 |
BABU K K Vs. STATE OF KERALA
|
July 24, 2012 |
BABU M. Vs. THE SUB INSPECTOR OF POLICE, VALLIKUNNAM POLICE STATION, ALAPPUZHA
|
June 4, 2012 |
BABU S/O. KUNHIKRISHNAN NAIR, BHANDARAPARAMBIL HOUSE KINALOOR AMSOM DESOM, KOYILANDI TALUK Vs. STATE OF KERALA THROUGH THE EXCISE INSPECTOR, BALUSSERY EXCISE RANGE, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
July 25, 2012 |
BABU THOMAS Vs. THE MARRIAGE REGISTRAR (CHRISTIAN MARRIAGES)
|
August 22, 2012 |
BABU THOMAS Vs. DIRECTOR OF MINES SAFETY
|
October 12, 2012 |
BABU VARGHESE Vs. DISTRICT COLLECTOR/DISTRICT MAGISTRATE THIRUVANANTHAPURAM
|
December 20, 2012 |
BABU, S/O. VASU, VANNERY VEETTIL, KANDASSAMKADAVU, THANNIPADAM, THRISSUR Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
January 10, 2012 |
BABU, S/O.GOPALAN Vs. SASIDHARAN
|
December 11, 2012 |
BABU. M. JOHN, S/O. SAMUEL JOHN, KALLUKUZHIYIL VEEDU, ARUNOOTTIMANGALAM MURI MAVELIKKARA Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AND THE EXCISE INSPECTOR, MAVELIKKARA EXCISE OFFICE, MAVELIKKARA
|
January 9, 2012 |
BABY Vs. POWER GRID CORPORATION OF INDIA LTD
|
March 5, 2012 |
BABY Vs. THOMAS
|
September 18, 2012 |
BABY Vs. JOSE
|
April 12, 2012 |
BABY Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
|
September 6, 2012 |
BABY ANTONY Vs. THE COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES, KUTHIATHODE
|
July 24, 2012 |
BABY CHAKRAPANI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
February 24, 2012 |
BABY CHAKRIPANI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
July 13, 2012 |
BABY HAZEENA Vs. NADEERA
|
May 23, 2012 |
BABY JOHN Vs. DIRECTOR INSTITUTE OF HUMAN RESOURCES DEVELOPMENT
|
June 15, 2012 |
BABY JOHN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
July 31, 2012 |
BABY VARGHESE S/O VARGHESE Vs. V J KURIAN; LATHIKA; GEORGE VARGHESE AND ORS
|
November 30, 2012 |
BABY VARKEY Vs. STATE OF KERALA
|
July 23, 2012 |
BABY, S/O.THOMAS Vs. STATE OF KERALA
|
September 5, 2012 |
BABYKUTTY Vs. IDIKKULA THOMAS
|
July 25, 2012 |
BADHAR TRADERS Vs. THE ASSISTANT COMMISSIONER (KERALA VALUE ADDED TAX), SPECIAL CIRCLE, DEPARTMENT OF COMMERCIAL TAXES, MALAPPURAM
|
July 20, 2012 |
BADHUSHA Vs. UNION BANK OF INDIA
|
January 20, 2012 |
BADUSHA BASHEER Vs. STATE OF KERALA
|
October 1, 2012 |
BAHEER P A ALIAS ABDUL BASHEER P A Vs. ASSISTANT LABOUR OFFICER
|
July 24, 2012 |
BAHULEYAN Vs. DISTRICT REGISTRAR
|
July 4, 2012 |
BAIJU Vs. SUB INSPECTOR OF POLICE
|
May 2, 2012 |
BAIJU JOHN THOMAS Vs. PEOPLES URBAN CO-OP.BANK LTD
|
March 12, 2012 |
BAIJU, S/O RAGHAVAN, CHANDRATHIL HOUSE, PADUVAPURAM POST KARUKUTTY VILLAGE Vs. A.D. JOSE, S/O DEVASSY, ARACKAPADAL VEEDU, PUOVENTHURUTHU KOTTAYAM AND THE MANAGING DIRECTOR, K.S.R.T.C., TRANSPORT BHAVAN, THIRUVANANTHAPURAM
|
March 26, 2012 |
BAISIL ATTIPETTY Vs. STATE OF KERALA
|
June 15, 2012 |
BAISIL ATTIPETTY Vs. STATE OF KERALA
|
May 31, 2012 |
BAISIL ATTIPETTY ALIAS BASIL A G Vs. STATE OF KERALA
|
June 14, 2012 |
BAISIL ATTIPETTY ALIAS BASIL A G Vs. STATE OF KERALA
|
January 5, 2012 |
BAISIL ATTIPETY @ BASIL A. G. Vs. STATE OF KERALA
|
August 22, 2012 |
BAISON Vs. SUPERINTENDENT OF POLICE
|
September 10, 2012 |
BALACHANDRAN Vs. STATE OF KERALA
|
June 25, 2012 |
BALACHANDRAN D. Vs. SUB INSPECTOR OF POLICE
|
October 12, 2012 |
BALACHANDRAN N Vs. STATE OF KERALA
|
February 15, 2012 |
BALAGOPAL,S/O NARAYANA PILLAI Vs. SUBHADRAMMA,D/O BHAGEERATHI AMMA AND ORS
|
August 10, 2012 |
BALAJI REFINERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 24, 2012 |
BALAKRISHNAN Vs. STATE OF KERALA, INSPECTOR OF POLICE
|
July 27, 2012 |
BALAKRISHNAN THULASEEDHARAN Vs. THULASEEDHARAN PILLAI
|
June 26, 2012 |
BALAN C Vs. PREETHA N P
|
January 31, 2012 |
BALAN N K Vs. C ANEES
|
October 18, 2012 |
BALAN PILLAI ALIAS POTHU BALAN Vs. STATE OF KERALA
|
December 13, 2012 |
BALASUBRAHMANYAN Vs. CI OF POLICE
|
August 3, 2012 |
BALASUBRAMANIAN Vs. STATE OF KERALA
|
June 19, 2012 |
BANK OF INDIA Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
July 31, 2012 |
BARRY SEBASTIAN Vs. BANK OF INDIA
|
July 16, 2012 |
BASHEER Vs. PADMANABHAN N.
|
August 22, 2012 |
BASHEER Vs. M V FRANCIS
|
June 22, 2012 |
BASHEER Vs. DISTRICT COLLECTOR
|
December 17, 2012 |
BASHEER K M Vs. DISTRICT POLICE CHIEF THRISSUR
|
March 8, 2012 |
BASIL ATTIPETTI Vs. STATE OF KERALA
|
March 22, 2012 |
BASIL ATTIPETTY ALIAS BASIL A G Vs. STATE OF KERALA
|
March 15, 2012 |
BASIL ATTIPETTY ALIAS BASIL A G Vs. UNION OF INDIA
|
February 24, 2012 |
BATHAKKA KUNHIMARIYAM Vs. BATHAKKA SHAMEEMA
|
October 4, 2012 |
BECHER BAI D PATEL Vs. DISTRICT COLLECTOR
|
July 31, 2012 |
BEEFATHIMA K Vs. STATE OF KERALA
|
March 30, 2012 |
BEENA I V Vs. STATE OF KERALA
|
September 6, 2012 |
BEENA KANIYANKUNNEL, ARUNAGAPALLY Vs. KERALA STATE ELECTION COMMISSION, THIRUVANANTHAPURAM
|
January 10, 2012 |
BEENA PRADEEP Vs. GOVERNMENT OF INDIA
|
February 16, 2012 |
BEENA ROY Vs. ABDUL RAHIM
|
September 19, 2012 |
BEENARANI M R Vs. AUTHORISED OFFICER
|
August 16, 2012 |
BEERAMMADA HAMZA S/O LATE ACHAMADA CHETTA ALIKUTTY Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP KAVARATHI ISLAND
|
June 1, 2012 |
BEERAN, S/O BAVA Vs. N R PRABHAKARAN, S/O KRISHNA KURUP
|
March 13, 2012 |
BEEVATHUKUTTY NOORA Vs. ALAMCODE GRAMA PANCHAYATH
|
June 15, 2012 |
BEJI Vs. STATE OF KERALA
|
June 18, 2012 |
BELHOUSE ASSOCIATES PVT. LTD Vs. SUNDARAM FINANCE LTD
|
October 15, 2012 |
BENHUR TRADES AND INVESTMENTS (P) LTD Vs. S A SHUKKOOR
|
July 17, 2012 |
BENJAMIN VARGHESE Vs. JESSY BENJAMIN
|
June 19, 2012 |
BENNY Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 9, 2012 |
BENNY @ AGUSTHY THOMAS AND ORS Vs. MUHAMMED M AND ORS
|
November 27, 2012 |
BENNY ABRAHAM Vs. P.B. LISSY
|
November 30, 2012 |
BENNY N V Vs. DEPUTY TAHASILDAR
|
July 25, 2012 |
BERGER PAINTS INDIA LTD Vs. COLOUR LINKS PAINTS MERCHANTS
|
June 12, 2012 |
BERGER PAINTS INDIA LTD Vs. ASSISTANT COMMISSIONER
|
October 1, 2012 |
BERNAD MANI @ ROY Vs. JAMES
|
January 16, 2012 |
BESSY DANIEL Vs. USHAKUMARI
|
July 20, 2012 |
BESSY KURIAKOSE S/O C V KURIAKOSE Vs. STATE OF KERALA; SIGMA ENTERPRISES
|
November 29, 2012 |
BETCONS PROJECT CONSULTANTS PRIVATE LTD Vs. KERALA WATER AUTHORITY
|
June 20, 2012 |
BHAGAVAL DAS Vs. STATE OF KERALA
|
February 29, 2012 |
BHAGYODAYAM CO. LTD Vs. JUDE ANTONY LUIZ
|
November 7, 2012 |
BHANUMATHY P G Vs. CHAIRMAN
|
January 12, 2012 |
BHARAT BIOTECH INTERNATIONAL LTD Vs. STATE OF KERALA
|
November 20, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
November 12, 2012 |
BHARAT SANCHAR NIGAM LIMITED Vs. M SETHUMADHAVAN
|
July 10, 2012 |
BHARATH ENGINEERING WORKS Vs. UNION TERRITORY OF LAKSHADWEEP
|
July 23, 2012 |
BHARATH SURENDRAN Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
July 4, 2012 |
BHARATHI, W/O.GOPI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 18, 2012 |
BHARGAVAN Vs. SUPERINTENDENT OF POLICE
|
October 16, 2012 |
BHARTI AIRTEL LTD Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
July 11, 2012 |
BHASI K NAIR Vs. JOINT REGIONAL TRANSPORT OFFICER
|
August 17, 2012 |
BHASI K.NAIR Vs. JOINT REGIONAL TRANSPORT OFFICER
|
September 11, 2012 |
BHASKARAN Vs. PUTHALTHINGARA SHYLAJA
|
September 18, 2012 |
BHASKARAN Vs. KERALA AGRICULTURAL UNIVERSITY
|
August 10, 2012 |
BHASKARAN Vs. KUCHU MUHAMED
|
July 23, 2012 |
BHASKARAN Vs. LAND TRIBUNAL
|
June 6, 2012 |
BHASKARAN ALIAS THAMPI MUTHALAI Vs. RAJAMMA, W/O SUKUMARAN, RAJAMMA NIVAS AND ORS
|
July 23, 2012 |
BHASKARAN C. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES, THIRUVANTHAPURAM
|
June 18, 2012 |
BHAVA KHAN Vs. THE EXECUTIVE ENGINEER, PWD
|
October 12, 2012 |
BHAVANI AMMA GOWRI AMMA, SREE PADMASADANAM Vs. KUTTAN PARAMESWARAN, THAKADY VELIYIL
|
October 9, 2012 |
BHAVANI, D/O. KOCHUPARAVATHI, CHARUVILAKATHU VEEDU, AMBALATHARA CHOOZHAMPALA MUKKOLA, TRIVANDRUM (DIED) AND ORS. Vs. SOMASEKHARAN, S/O. DAMODHARAN, THUSHARA, CHOOZHAMPALA, MUKKOLA P.O. TRIVANDRUM,
|
July 17, 2012 |
BHAVANIAMMA Vs. BHARATHI
|
October 5, 2012 |
BHAVANIMAYAN, S/O.SIVADASAN Vs. DISTRICT POLICE CHIEF, KOTTARAKARA RURAL
|
October 18, 2012 |
BHAVYANATH Vs. BALAN
|
October 31, 2012 |
BIBI ISSAC, S/O.E.J. ISSAC Vs. STATE OF KERALA
|
June 19, 2012 |
BIBLE FAITH MISSION Vs. CHARLES NADAR JNANADAS
|
July 16, 2012 |
BIJESH CHACKO Vs. DISTRICT POLICE CHIEF KOLLAM RURAL PULAMON KOTTARAKKARA
|
April 12, 2012 |
BIJI POTHEN Vs. THANKAMMA JOHN
|
May 25, 2012 |
BIJOY KORATH Vs. STATE OF KERALA
|
February 29, 2012 |
BIJU Vs. STATE BANK OF INDIA REPRESENTED BY ITS BRANCH MANAGER EAST FORT
|
April 9, 2012 |
BIJU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA REPRESENTING THE INSPECTOR OF POLICE ERAVIPURAM POLICE STATION KOLLAM DISTRICT
|
March 29, 2012 |
BIJU Vs. STATE OF KERALA REPRESENTED
|
August 22, 2012 |
BIJU Vs. STATE OF KERALA
|
September 5, 2012 |
BIJU Vs. S.I. OF POLICE, RAMANKARY
|
October 1, 2012 |
BIJU Vs. STATE OF KERALA
|
September 14, 2012 |
BIJU ALIAS JOSEPH Vs. STATE OF KERALA
|
July 3, 2012 |
BIJU GOPALAN Vs. K S SIVASANKARAN
|
June 27, 2012 |
BIJU GOPALAN S/O GOPALAN Vs. WELFARE FUND INSPECTOR THODUPUZHA KERALA TODDY WORKERS WELFARE FUND BOARD THODUPUZHA
|
May 28, 2012 |
BIJU JOHN Vs. COMMERCIAL TAX OFFICER
|
June 7, 2012 |
BIJU K.S Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 19, 2012 |
BIJU NIZAM Vs. KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION
|
August 9, 2012 |
BIJU P G Vs. NOUSHAD M H
|
May 24, 2012 |
BIJU PAUL Vs. NEDUNGADI BANK LTD
|
March 27, 2012 |
BIJU RAMESH Vs. STATE OF KERALA
|
June 8, 2012 |
BIJU RAMESH Vs. UNION OF INDIA
|
February 29, 2012 |
BIJU S Vs. UNION BANK OF INDIA
|
August 2, 2012 |
BIJU S/O CHAKRAPANI Vs. DISTRICT COLLECTOR ALAPPUZHA
|
March 6, 2012 |
BIJU SEBASTIAN Vs. THE SUB INSPECTOR OF POLICE, THIRUVAMBADI POLICE STATION
|
September 5, 2012 |
BIJU THOMAS Vs. K S R T C, THIRUVANANTHAPURAM AND ORS
|
March 7, 2012 |
BIJU VARGHESE Vs. SUB INSPECTOR OF POLICE
|
May 31, 2012 |
BIJU WARRIER NETTEMADAM BEHIND IMA BLOOK BANK WARRIAM ROAD ERNAKULAM NOW RESIDING AT FLAT NO 3A INFRA HAMLIN DOCTORS LANE GIRI NAGAR KOCHI Vs. APARNA NAMBIAR
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May 21, 2012 |
BIJU, S/O. CHACKO Vs. STATE OF KERALA
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October 9, 2012 |
BIJUKUMAR Vs. STATE OF KERALA
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June 20, 2012 |
BINANI ZINC LTD Vs. STATE OF KERALA
|
July 23, 2012 |
BINDHU Vs. STATE OF KERALA
|
March 20, 2012 |
BINDHU @ LATHIKA Vs. SUPERINTENDENT OF POLICE, THRISSUR DISTRICT
|
October 5, 2012 |
BINDHU GEORGE Vs. UNION OF INDIA
|
September 24, 2012 |
BINDHU GOKULAM OLIYOOR PAZHAKUTTY P O NEDUMANGADU THIRUVANANTHAPURAM Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION TRANSPORT BHAVAN EAST FORT THIRUVANANTHPAURAM
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May 22, 2012 |
BINDHU M M AND ORS Vs. C S THAMPY AND ORS
|
March 26, 2012 |
BINDHU MON Vs. DISTRICT COLLECTOR
|
September 18, 2012 |
BINDU Vs. STATE OF KERALA
|
December 20, 2012 |
BINDU Vs. STATE OF KERALA
|
November 19, 2012 |
BINDU G Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 18, 2012 |
BINDU, D/O.LATE MOHANAN Vs. AUGUSTINE A.T.
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December 14, 2012 |
BINDU. S, W/O.K. SANTHAKUMAR Vs. TAHSILDAR
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December 3, 2012 |
BINDUMOL V Vs. STATE OF KERALA
|
October 4, 2012 |
BINDUMOL V D/O V GOVINDAN VANNARATH HOUSE THURUTHIPARAMBU Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY THE SECRETARY KERALA PUBLIC SERVICE COMMISSION PATTOM THIRUVANANTHAPURAM
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March 19, 2012 |
BINEESH Vs. STATE OF KERALA
|
June 6, 2012 |
BINEESH.V. Vs. PRASANNAKUMARI AMMA
|
July 24, 2012 |
BINIL KUMAR Vs. DIRECTOR GENERAL OF POLICE KERLA THIRUVANANTHAPURAM
|
May 25, 2012 |
BINITHA Vs. GIREESH KUMAR
|
May 21, 2012 |
BINJU BABU Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 26, 2012 |
BINOJ BHARGAVAN Vs. SUB INSPECTOR OF POLICE ANGAMALY POLICE STATION ANGAMALY
|
May 23, 2012 |
BINOJ KUMAR M.V. Vs. VASUMATHI AMMA
|
November 9, 2012 |
BINOY ANTONY Vs. KOTTAYAM MUNICIPALITY REPRESENTED BY ITS SECRETARY
|
June 25, 2012 |
BINU MENDEZ S/O.MANUEL MENDEZ Vs. TATA TEA LIMITED
|
November 30, 2012 |
BINU, S/O.NARAYANAN Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR
|
October 3, 2012 |
BINULAL K. Vs. ROOPA R.S.
|
September 10, 2012 |
BINUMON.S. Vs. STATE OF KERALA
|
December 28, 2012 |
BISHAD PULICKAL Vs. DISTRICT POLICE CHIEF
|
August 8, 2012 |
BISMI APPLIANCE Vs. DILSHA GROUP HOME APPLIANCES
|
October 16, 2012 |
BISMI APPLIANCES, DESHABHIMANI ROAD Vs. DILSHO GROUP HOME APPLIANCES
|
December 19, 2012 |
BISSY ANTONY Vs. DEPUTY TAHASILDAR
|
July 31, 2012 |
BLUE SKY PORT SERVICES PVT LTD Vs. STATE OF KERALA
|
July 31, 2012 |
BOARD OF DIRECTORS ANGAMALY SERVICE CO-OP BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 5, 2012 |
BOARD OF DIRECTORS OF THE POOTHAKULAM Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 3, 2012 |
BOARD OF DIRECTORS OF URUKUNNU SERVICE CO-OPERATIVE BANK Vs. STATE OF KERALA
|
November 16, 2012 |
BOBAN LAL Vs. BHARAT SANCHAR NIGAM LTD
|
April 12, 2012 |
BOBAN MATHEW S/O MATHEW Vs. VINODKUMAR S/O KUTTAPPAN NAIR AND ORS
|
November 7, 2012 |
BOBAN THOMAS K Vs. STATE OF KERALA
|
June 1, 2012 |
BOBBY JOSEPH Vs. SENIOR DIVISIONAL MANAGER
|
November 15, 2012 |
BOC INDIA LIMITED Vs. STATE OF KERALA
|
August 13, 2012 |
BONE MEALS INDIANA PVT LTD Vs. THARUR GRAMA PANCHAYATH
|
July 5, 2012 |
BONEY BAIJU Vs. STATE OF KERALA
|
July 6, 2012 |
BRANCH MANAGER NATIONAL INSURANCE LIMITED Vs. D KUNHIBI
|
March 9, 2012 |
BRIDGEWAY ENGINEERING COMPANY (P) LTD Vs. STATE OF KERALA
|
September 6, 2012 |
BRIJEESH MOHAMMED Vs. DEPUTY COMMISSIONER OF CUSTOMS
|
December 20, 2012 |
BRIJITHA Vs. KUTTIYAMMA
|
January 24, 2012 |
BRINDA KRISHNAN W/O PRAJEESH Vs. NEETHA KRISHNAKUMAR W/O KRISHNAKUMAR
|
November 2, 2012 |
BRISTO LOGISTICS Vs. UNION OF INDIA
|
November 28, 2012 |
BUILDING CONSULTANT AND TECHNOLOGIES SERVICE CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
October 29, 2012 |
BYJU K C S/O K C PARVATHY KUTTY Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO GOVERNMENT MINISTRY OF DEFENCE NEW DELHI
|
May 29, 2012 |
C A IBRAHIM Vs. MANGALPADY GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY MANGALPADY
|
May 24, 2012 |
C A JOSEPH Vs. DISTRICT COLLECTOR
|
July 23, 2012 |
C A JOSEPH Vs. DISTRICT COLLECTOR
|
July 25, 2012 |
C ABDUL MAHAROOF Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION) 1 KOCHI CENTRAL REVENUE BUILDING IS PRESS ROAD KOCHI
|
April 24, 2012 |
C ABDUL RAHIMAN ALIAS ADRAMAN KUTTY Vs. SECRETARY KARUVATTOOR GRAMA PANCHAYATH KARUVATTOOR GRAMAPANCHAYATH KARUVATTOOR KOZHIKODE
|
May 21, 2012 |
C ABDULKHADER Vs. STATE OF KERALA REP BY SPECIAL TAHSILDAR
|
May 25, 2012 |
C ABDULLA Vs. STATE OF KERALA
|
June 28, 2012 |
C ARUN Vs. STATE OF KERALA
|
August 13, 2012 |
C BABU MAHESWARAN Vs. BANK OF MAHARASHTRA
|
July 10, 2012 |
C CHANDRASEKHARAN Vs. SECRETARY KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVAN
|
July 25, 2012 |
C D ABRAHAM Vs. STATE OF KERALA
|
July 26, 2012 |
C D ADARSH KUMAR Vs. STATE OF KERALA
|
September 20, 2012 |
C G CHENTHAMARAKSHAN Vs. K NARAYANASWAMY
|
June 5, 2012 |
C G GOPALAKRISNAN NAIR Vs. KOTTAYAM MUNICIPALITY
|
August 17, 2012 |
C GOPINATH Vs. DISTRICT COLLECTOR COLLECTORATE
|
October 1, 2012 |
C H ASHOKAN Vs. STATE OF KERALA
|
July 2, 2012 |
C H ASHOKAN Vs. STATE OF KERALA
|
July 13, 2012 |
C I PANKAJAKSHAN Vs. K V KURIAKOSE
|
August 10, 2012 |
C K GOPALAN Vs. CORPORATION OF KOCHI
|
August 3, 2012 |
C K VASU Vs. CIRCLE INSPECTOR OF POLICE
|
May 25, 2012 |
C KOCHUNNI Vs. GOPINATHAN SAJEEV MAVILAYIL
|
July 30, 2012 |
C L PATHROSE Vs. SENIOR GEOLOGIST
|
August 22, 2012 |
C M KARIM Vs. STATE OF KERALA PRINCIPAL SECRETARY DEPARTMENT OF LOCAL ADMINISTRATION SECRETARIAT THIRUVANANTHAPURAM
|
May 21, 2012 |
C M KHALID Vs. STATE OF KERALA REP BY SPECIAL TAHSILDAR
|
June 15, 2012 |
C MOHAMMED ASHRAF Vs. INTELLIGENCE OFFICER
|
July 13, 2012 |
C MOLLY KARIVILA VEEDU Vs. TAHSILDAR THIRUVANANTHAPURAM
|
May 21, 2012 |
C N JANAKI Vs. STATE OF KERALA
|
June 25, 2012 |
C NARAYANA PODUVAL Vs. ASSISTANT COMMISSIONER
|
June 28, 2012 |
C P BOBAN Vs. STATE OF KERALA
|
August 14, 2012 |
C P JACOB AND SONS DEALER HINDUSTAN PETROLEUM CORPORATION LTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
|
March 29, 2012 |
C P MANOJ KUMAR S/O ACHUTHA KURUP Vs. P M GEETHANANDAN S/O ACHUTHAN
|
July 5, 2012 |
C P PRASANTHI Vs. SIDDIQUE
|
June 21, 2012 |
C P THANKAPPAN Vs. TODDY WORKERS WELFARE FUND INSPECTOR
|
June 25, 2012 |
C P UDAYADIVAKARAN Vs. STATE OF KERALA
|
August 21, 2012 |
C R DEVARAJAN Vs. ADDL DISTRICT MAGISTRATE
|
June 15, 2012 |
C R RADHAKRISHNA PILLAI Vs. BHARGAVI AMMA D/O KUNJUKUTTY AMMA
|
May 25, 2012 |
C RATHIDEVI Vs. MOTHER HOSPITAL (PVT) LIMITED
|
June 4, 2012 |
C S COMPANY Vs. PUNJAB AND SIND BANK
|
August 22, 2012 |
C S REMADEVI HIGH SCHOOL ASSISTANT VOCATIONAL HIGHER SECONDARY SCHOOL NADUVATTOM ALAPPUZHA RESIDING AT CHEMPAKASSERIL NADUVATTOM PALLIPPAD Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
March 12, 2012 |
C SAJI THOMAS Vs. CHIEF ENGINEER HUMAN RESOURCES MANAGEMENT KERALA STATE ELECTRICITY BOARD VYDYUTHI BHAVAN
|
June 18, 2012 |
C SARASAMMA Vs. UNION OF INDIA
|
July 10, 2012 |
C SUBRAMANIAN Vs. KERALA AGRICULTURAL UNIVERSITY
|
June 11, 2012 |
C T MUHAMMED ALI Vs. CUSTODIAN OF THE VESTED FOREST AND DIVISIONAL FOREST OFFICER
|
August 21, 2012 |
C T VENUGOPAL Vs. MANAGER STATE BANK OF TRAVANCORE KANNUR BRANCH STATE BANK OF TRAVANCORE KANNUR-MAIN BRANCH
|
July 27, 2012 |
C V M SPICES Vs. INSPECTING ASSISTANT COMMISSIONER
|
July 23, 2012 |
C V MONI ACHARI Vs. DIRECTOR LOCAL FUND AUDIT
|
January 13, 2012 |
C V SIMON Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF KERALA THIRUVANANTHAPURAM
|
February 3, 2012 |
C V THOMAS Vs. LABOUR COURT
|
June 26, 2012 |
C V VIJAYAN Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
|
June 27, 2012 |
C VALLIYAMMA Vs. STATE OF KERALA REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY SECRETARIAT
|
June 19, 2012 |
C VELAPPAN Vs. COMMERCIAL TAX OFFICER
|
September 5, 2012 |
C VISHNURAJ S/O CHENTHUNNI Vs. TALUK LAND BOARD
|
July 4, 2012 |
C. ABDUL NASAR Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
March 21, 2012 |
C. BALAN NAIR, S/O. KUNHIKELAPPAN NAIR, CHAMARY HOUSE, KURUVANGAD. P.O, KOYILANDY TALUK, KOZHIKODE DISTRICT Vs. JAYAN, PROPRIETOR, M/S. GAYATHRI TRADING AND MALABAR EXIM, NETHAJI LANE, CHETHIPUZHA, THRISSUR, PIN-680621,
|
August 10, 2012 |
C. CHELLAPPAN Vs. STATE OF KERALA
|
March 22, 2012 |
C. GOPALAKRISHNAN NAIR Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
November 28, 2012 |
C. JAYAPRAKASHAN, CHAMAKKALAYIL HOUSE, CHELAVOOR P.O. MOOZHIKKAL VIRIPPIL, KOZHIKODE Vs. M.K. MANOJ KUMAR, "GANGA", THAZHETHU VELLOOR HOUSE, CIVIL STATION P.O. CALICUT AND STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
|
October 19, 2012 |
C. MOHANAN Vs. STATE OF KERALA
|
January 20, 2012 |
C. MURALEEDHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 14, 2012 |
C. RAJAGOPALAN NAIR Vs. ALEXANDER K. LUKE
|
January 19, 2012 |
C. RAVEENDRAN Vs. SREEKUMAR
|
July 23, 2012 |
C. SANJAYAN Vs. A. RAMAN
|
January 31, 2012 |
C.D. ADARSH KUMAR Vs. STATE OF KERALA
|
September 14, 2012 |
C.GOMATHY AMMA Vs. NARAYANARURU THRIVIKRAMARURU, S/O VASUDEVARURU
|
December 13, 2012 |
C.J.GEORGE Vs. STATE OF KERALA
|
May 2, 2012 |
C.K. RAJESH Vs. AISHWARYA TRUST, KANICHUKULANGARA, CHERTHALA TALUK, ALAPPUZHA
|
March 1, 2012 |
C.K. SHAIN Vs. COMMERCIAL TAX OFFICER
|
September 17, 2012 |
C.K. THANKAPPAN Vs. THE DISTRICT COLLECTOR, EKM
|
December 20, 2012 |
C.K.K. KULDEEP KUMAR Vs. THE CHAIRMAN
|
October 16, 2012 |
C.K.MATHEW Vs. KUMARAMPUTHUR GRAMA PANCHAYAT
|
September 20, 2012 |
C.K.MOHANDAS Vs. STATE OF KERALA
|
November 17, 2012 |
C.M.INDIRA Vs. SECRETARY
|
November 27, 2012 |
C.N. JEEVAN RAJ Vs. REGIONALA PROVIDENT FUND COMMISSIONER
|
November 19, 2012 |
C.N. PRABHAKARAN NAIR Vs. S. DIVAKARAN NAIR
|
November 9, 2012 |
C.N.RAMACHANDRAN NAIR Vs. BAR COUNCIL OF KERALA
|
December 12, 2012 |
C.P. AMINA Vs. T.M. KUNHAVARAN
|
March 21, 2012 |
C.P. KUTTYKRISHNAN Vs. KERALA STATE ELECTRICITY BOARD
|
September 5, 2012 |
C.P. THOMAS Vs. JOSE MATHEW
|
March 28, 2012 |
C.P.VINCENT,S/O.C.V.PAILY Vs. GOVERNMENT OF KERALA
|
December 4, 2012 |
C.R.RAJAN BABU Vs. DISTRICT COLLECTOR COLLECTORATE, CIVIL STATION
|
December 4, 2012 |
C.R.SARADA Vs. INDIAN OIL CORPORATION LTD
|
November 5, 2012 |
C.RADHAKRISHNA PILLAI Vs. S.VASUDEVAN PILLAI
|
October 11, 2012 |
C.RAGHAVAN Vs. SOUTHERN RAILWAY
|
November 22, 2012 |
C.REGHUNATHAN PILLAI Vs. STATE OF KERALA
|
May 30, 2012 |
C.S.DEEPUMON Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 8, 2012 |
C.V. KURUVILLA, AGED 69 YEARS, SON OF LATE K.K. VARKEY, CHUNDAKKAL HOUSE, XL/5024 HIGH COURT ROAD, COCHIN 682031 Vs. K.K. EAPPEN, S/O. ALEXANDER KURIAN, 30/1618, KALLARAKKAL, VYTTILA COCHIN 682019,
|
August 3, 2012 |
C.V. THANKAPPAN, S/O. RAMAN Vs. CHELLAMMA, D/O.PARVATHY
|
October 12, 2012 |
C.V.KALYANI Vs. STATE OF KERALA
|
October 8, 2012 |
C.V.RADHAKRISHNAN Vs. COMMERCIAL TAX OFFICER
|
November 6, 2012 |
C.V.THIRUNGNANAM Vs. DISTRICT COLLECTOR
|
December 1, 2012 |
C.YOUSAPH Vs. INTELLIGENCE OFFICER
|
November 23, 2012 |
CALICUT ENGINEERING AGENCIES Vs. KOZHIKODE CORPORATION
|
July 2, 2012 |
CALICUT RUBBER COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
September 10, 2012 |
CAMEO APPLIANCES LTD Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE-III DEPT OF COMMERCIAL TAXES ERNAKULAM KOCHI
|
May 21, 2012 |
CANNANORE DISTRICT CO-OPERATIVE RUBBER Vs. STATE OF KERALA
|
November 8, 2012 |
CANNANORE DRUG HOUSE Vs. CHERIYA MELAT ABDUL AZEEZ
|
December 14, 2012 |
CAPITAL CREDIT SYNDICATE Vs. STATE OF KERALA
|
December 14, 2012 |
CAPUCHIN SOCIAL AND DEVELOPMENTAL ACTION SERVICE SOCIETY Vs. STATE OF KERALA
|
November 1, 2012 |
CARDAMOM COUNTY PARKS & HOTELS (P) LTD Vs. K.A. ANSARI
|
February 29, 2012 |
CARDAMOM PROCESSING AND MARKETING CO-OPERATIVE SOCIETY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
|
September 24, 2012 |
CASHEW MANUFACTURERS AND EXPORTERS ASSOCIATION Vs. STATE OF KERALA
|
March 22, 2012 |
CATHERINE THOMAS Vs. ASST.COMMISSIONER OF INCOME TAX
|
November 28, 2012 |
CATHOLIC SYRIAN BANK LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
July 16, 2012 |
CATHOLIC SYRIAN BANK LTD Vs. ADDITIONALCOMMISSIONER OF INCOME TAX
|
March 20, 2012 |
CECILIYAMMA JOSEPH, D/O. VARKEY JOSEPH Vs. SEBASTIAN,S/O.JOSEPH
|
October 19, 2012 |
CELEENA, W/O LATE LONAKUNJI Vs. KODAKARA GRAMAPANCHAYAT REP BY ITS SECRETARY KODAKARA THRISSUR
|
June 15, 2012 |
CEMEX PROJECTS Vs. INTELLIGENCE OFFICER, SQUAD NO. 1, COMMERCIAL TAXES, MATTANCHERRY
|
July 17, 2012 |
CENTRAL BUREAU OF INVESTIGATION Vs. JITHA KUMAR
|
June 29, 2012 |
CENTURION BANK OF PUNJAB LTD Vs. K P JOSEPH SENIOR GRADE LECTURER
|
August 22, 2012 |
CHACKO Vs. STATE OF KERALA
|
August 13, 2012 |
CHACKO Vs. STATE OF KERALA
|
March 6, 2012 |
CHACKO DAVID Vs. INTELLIGENCE OFFICER COMMERCIAL TAXES
|
July 16, 2012 |
CHACKO GEORGE Vs. SATHEESH NAIR
|
March 20, 2012 |
CHACKO P D Vs. JAYARAJ T JOSEPH
|
June 18, 2012 |
CHACKO, S/O.UTHUPPU Vs. STATE OF KERALA
|
November 5, 2012 |
CHAIRMAN AND MANAGING DIRECTOR BHARAT SANCHAR NIGAM LIMITED Vs. SINDHU SURESH
|
March 14, 2012 |
CHAIRMAN, TRUSTEE BOARD, SREE TIRURKKAD DEVASWOM Vs. STATE OF KERALA AND ORS
|
August 14, 2012 |
CHAIRPERSON Vs. STATE OF KERALA
|
April 12, 2012 |
CHAKIAT AGENCIES (P) LTD Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT TAXES B DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 21, 2012 |
CHAKKIPARAMBATH ABDUL RASHEED Vs. CHENAKKAL JUMA-ATH PALLI PARIPALANA COMMITTEE,MOONNIYOOR,TIRURANGADI TALUK MALAPPURAM
|
March 30, 2012 |
CHAKRADHARAN S/O VELAYUDHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY REVENUE GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
March 21, 2012 |
CHAMI ALIAS RAMACHANDRAN Vs. P V VENUGOPAL
|
August 7, 2012 |
CHAMI S/O KRISHNANKUTTY WADYAR Vs. DEVI W/O P S PARAMESWARAN
|
July 10, 2012 |
CHANDRA BABU Vs. DISTRICT COLLECTOR
|
June 26, 2012 |
CHANDRA BABU Vs. ANEESH
|
September 6, 2012 |
CHANDRA BHANU R., S/O.RAMANCHANDRAN Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR
|
November 16, 2012 |
CHANDRA BOSE Vs. EXCISE CIRCLE INSPECTOR
|
November 17, 2012 |
CHANDRA GOPI Vs. U.K.GOPALAKRISHNAN
|
December 11, 2012 |
CHANDRALEKHA Vs. COMMISSIONER OF POLICE
|
August 21, 2012 |
CHANDRALEKHA S Vs. STATE OF KERALA
|
October 5, 2012 |
CHANDRAMATHY Vs. ARUNDHATHI
|
April 9, 2012 |
CHANDRAMATHY C.G. Vs. STATE OF KERALA
|
August 10, 2012 |
CHANDRAN Vs. CITY POLICE COMMISSIONER ERNAKULAM
|
April 24, 2012 |
CHANDRAN Vs. STATE OF KERALA
|
June 8, 2012 |
CHANDRAN Vs. PALAKKANDY ASSAN KOYA
|
July 24, 2012 |
CHANDRAN Vs. STATE OF KERALA
|
September 26, 2012 |
CHANDRAN O P Vs. COCHIN CEVASWOM BOARD
|
March 30, 2012 |
CHANDRAN PILLAI N K Vs. STATE OF KERALA
|
August 10, 2012 |
CHANDRAN V Vs. DISTRICT COLLECTOR
|
August 13, 2012 |
CHANDRAN, AGED 50 YEARS S/O. SANKUNNY, ELANAD VILLAGE, PARTHIPPARA DESOM, THALAPPILLY TALUK, THRISSUR DISTRICT, Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
November 1, 2012 |
CHANDRAN, S/O BHASKARAN Vs. STATE OF KERALA
|
November 30, 2012 |
CHANDRAN, S/O. SUKUMARAN, PUTHUPARAMBIL VEETTIL, PANDARATHURUTHU THURA ALAPPAD VILLAGE, KARUNAGAPPALLY Vs. STATE OF KERALA - REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
|
March 27, 2012 |
CHANDRAN,S/O.SOMAN Vs. EXCISE INSPECTOR
|
October 30, 2012 |
CHANDRASEKHARAN Vs. UNION OF INDIA
|
August 8, 2012 |
CHANDRASEKHARAN A K P Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
|
July 25, 2012 |
CHANDRASEKHARAN C.K. Vs. STATE OF KERALA
|
December 19, 2012 |
CHANDRASEKHARAN, S/O MOOKAMI AMMA Vs. RAMAN, S/O ALIKKAL PARANGODAN
|
October 3, 2012 |
CHANDRI. K., W/O.THANKACHAN Vs. DEPUTY DIRECTOR OF EDUCATION
|
October 10, 2012 |
CHANDU RAJ Vs. STATE POLICE CHIEF
|
October 9, 2012 |
CHANDY S/O JOSEPH Vs. K O MATHAI
|
July 4, 2012 |
CHANGANACHERRY METAL AND ALLIED INDUSTRIES CO-OPERATIVE SOCIETY LTD. Vs. THE STATE OF KERALA
|
October 11, 2012 |
CHANGANACHERRY PAZHAYAPALLI MUSLIM JAMA-ATH COMMITTEE Vs. T A ISMAIL
|
September 13, 2012 |
CHARITABLE EDUCATIONAL AND WELFARE SOCIETY Vs. GOVERNMENT OF INDIA
|
July 26, 2012 |
CHARLES DOMINIC Vs. TRANSPORT COMMISSIONER
|
July 4, 2012 |
CHARLES GEORGE Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTY OF HOME AFFAIRS NEW DELHI
|
March 1, 2012 |
CHARTERED CAPITAL KURIES PVT. LTD Vs. JOHNY, S/O.ANTONY
|
November 15, 2012 |
CHATHANCHIRA POCKER S/O MARAKKAR Vs. DISTRICT COLLECTOR MALAPPURAM
|
July 13, 2012 |
CHATHUKUTTY Vs. STATE OF KERALA
|
October 11, 2012 |
CHEKKU HAJI Vs. SECRETARY, MANJERI MUNICIPALITY
|
September 6, 2012 |
CHELLAMMA Vs. DISTRICT COLLECTOR ERNAKULAM
|
August 13, 2012 |
CHELLAMMA W/O.HAMSA Vs. STATE OF KERALA
|
December 3, 2012 |
CHELLAN Vs. SIVADASAN, S/O. MUNJALAMKOTTIL KITTA
|
October 3, 2012 |
CHELLAPPAN Vs. SAROJINI AMMA
|
February 2, 2012 |
CHELLAPPAN Vs. STATE OF KERALA
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September 13, 2012 |
CHELLAPPAN THULASIDHARAN, KEEZHAKANATHIL VEEDU, T.C. 3/561(1) NALLANCHIYOORKONAM, MUTTADA, THIRUVANANTHAPURAM, Vs. MADHAVAN RAMACHANDRAN, SAROJINI MANDIRAM (C.K. BHAVAN), T.C. 4/2513, PATTOM THIRUVANANTHAPURAM,
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March 22, 2012 |
CHELLAYA Vs. DEPUTY SUPERINTENDENT OF POLICE
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October 15, 2012 |
CHEMBLIKKAN BALAKRISHNAN Vs. STATE
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November 12, 2012 |
CHEMBRA PEAK ESTATE LTD Vs. MARIYAPPAN
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April 11, 2012 |
CHEMMANCHERI KOKKANMADATHIL JANAKI AMMA Vs. M.K. KARTHIYANI
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November 26, 2012 |
CHEMTROLS INDUSTRIES LIMITED Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST WALAYAR
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May 8, 2012 |
CHENARI HAMZA S/O.MOIDU Vs. STATE OF KERALA, REP. BY ITS PUBLIC PROSECUTOR
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November 17, 2012 |
CHENGALEDAM NARAYANAN UNNI Vs. THE SECRETARY, TRAVANCORE DEVASWOM BOARD, NANTHENCODE, THIRUVANANTHAPURAM
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June 6, 2012 |
CHENTHAMARA S/O KANDAN Vs. SALEEM S/O MUHAMMED SAHIB, LAKSHM VEEDU
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March 28, 2012 |
CHERANALLUR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
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July 6, 2012 |
CHERIAN THOMAS Vs. LATHIF KUNJU
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June 15, 2012 |
CHERIAN VARKEY CONSTRUCTION CO P LTD Vs. UNION OF INDIA
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March 1, 2012 |
CHERIPARAMBAN MUJEEBREHIMAN Vs. THE STATE OF KERALA
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November 28, 2012 |
CHERUKALLAI CHICKEN REPRESENTED BY ITS PROPRIETOR Vs. DEPUTY COMMISSIONER
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August 22, 2012 |
CHETTIKKAL NARAYANAN AND ORS Vs. V V RAJENDRAN AND ORS
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November 19, 2012 |
CHIEF COMMISSIONER OF INCOME TAX & ORS. Vs. DR. K.M. MEHABOOB
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August 3, 2012 |
CHIEF GENERAL MANAGER, TELECOM, BSNL, KERALA CIRCLE, THIRUVANANTHAPURAM Vs. R. BIJOY
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February 27, 2012 |
CHIEF SECRETARY TO GOVERNMENT OF KERALA Vs. MERCY SCARIA
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June 12, 2012 |
CHINNADASALIAS AUGUSTINE Vs. STATE OF KERALA
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March 8, 2012 |
CHINNAMALU AMMA Vs. STATE OF KERALA
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August 21, 2012 |
CHINNAMMA KURIAKOSE Vs. STATE OF KERALA
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February 27, 2012 |
CHINNAMMA SKARIA Vs. REGIONAL TRANSPORT AUTHORITY
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October 11, 2012 |
CHINNAN Vs. PREMA
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September 3, 2012 |
CHINNUPAPPAL W/OLTE MAYILSWAMY Vs. RUGMANI W/O THANKAVELU
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June 12, 2012 |
CHIRAG ENTERPRISEIS Vs. STAR TRADERS MERCHANTS
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August 22, 2012 |
CHIRAKKAL THAZHATHUDATH CHANDRAN Vs. T.V.SARALA, W/O.UNEERI
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October 10, 2012 |
CHIRUTHA Vs. KASARAGODE DISTRICT CO-OPERATIVE BANK LTD.
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June 21, 2012 |
CHITHALINGAM Vs. DISTRICT POLICE SUPERINTENDENT
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August 22, 2012 |
CHITHARA MADHU Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
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June 6, 2012 |
CHITHRAMPALLI ENIKUTTY Vs. ANGATHIL MOIDEENKUTTY
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June 20, 2012 |
CHITRA SUBBARAMAN W/O SUBBARAMAN C LAKSHMI UNIVERSITY ROAD CHANGAMPUZHA NAGAR Vs. VISWAS CHITS AND INVESTMENT P LTD REPRESENTED BY ITS MANAGING DIRECTOR COP OFFICE
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April 9, 2012 |
CHITTETHUKUDY PAREETHU MAULAVI ABDUL SALIM Vs. UNION OF INDIA
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August 21, 2012 |
CHOICE CONSTRUCTIONS Vs. STATE OF KERALA
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August 22, 2012 |
CHOICE CONSTRUCTIONS Vs. STATE OF KERALA
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October 1, 2012 |
CHOICE CONSTRUCTIONSC Vs. STATE OF KERALA
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October 12, 2012 |
CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD Vs. JOINT REGIONAL TRANSPORT OFFICER
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August 3, 2012 |
CHOZHIMADATHIL MOHAMEDKUTTY Vs. NALAKATH SAIDALI HAJI
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July 5, 2012 |
CHRIS RACHEL SHAJI Vs. DIRECTOR, CO-OPERATIVE ACADEMY OF PROFESSIONAL EDUCATION
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September 26, 2012 |
CHRISTABAL KAMALA BHAI Vs. P. ITTOOP
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August 6, 2012 |
CHRISTINA JOHNSON Vs. STATE OF KERALA
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July 10, 2012 |
CHRISTUDAS, S/O.THANKAYYAN NADAR Vs. KARUNAKARAN NADAR
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November 8, 2012 |
CHUNDEKKUNNEL JOHN Vs. STATE OF KERALA
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November 19, 2012 |
CHUNNAMBI RAGHAVAN Vs. SPECIAL TAHSILDAR
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July 25, 2012 |
CHURCH OF GOD IN INDIA MUNDAKUTTY VAYITHIRI TALUK WAYANAD DISTRICT Vs. STATE OF KERALA REP BY ITS SECRETARY TO THE LOCAL SELF GOVERNMENT DEPARTMENT SECRETARIAT TRIVANDRUM
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May 25, 2012 |
CHURCH OF SOUTH INDIA Vs. JOHN
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April 9, 2012 |
CIBI ANTONY Vs. MULAVUKAD PANCHAYATH
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November 12, 2012 |
CIBY K JOHN Vs. LAGAN C JOSE
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June 25, 2012 |
CINCY JOE Vs. SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT INSTITUTIONS
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November 2, 2012 |
CIT Vs. KAMADHENU MILK PRODUCTS
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January 11, 2012 |
CIT Vs. PUSHPA VIJOY
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January 2, 2012 |
CIT Vs. H. KRISHNA VIJOY ARORA
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January 2, 2012 |
CIT Vs. ENGLISH INDIAN CLAYS LTD.
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January 24, 2012 |
CIT Vs. THOMAS KURIAN (DECD.) THROUGH LR. SMT. PRIMARI C. THOMAS
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February 8, 2012 |
CLEETUS Vs. SUB REGISTRAR
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March 5, 2012 |
CLEETUS, S/O BHAVA Vs. STATE OF KERALA
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November 29, 2012 |
COCHIN EXPORT PROCESSING ZONE Vs. M T JOY AND OTHERS
|
December 11, 2012 |
COCHIN SHIPYARD LIMITED Vs. STATE OF KERALA
|
March 22, 2012 |
COCHIN SHIPYARD STAFF CO-OPERATIVE HOUSE CONSTRUCTION SOCIETY LTD. Vs. K.P. VARGHESE
|
March 30, 2012 |
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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February 13, 2012 |
COCO LATEX EXPORTS (P) LTD. Vs. ASSISTANT COMMISSIONER (ASSMT.), COMMERCIAL TAXES, SPECIAL CIRCLE, ALAPPUZHA
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December 10, 2012 |
COLORTONE PROCESS PVT.LTD Vs. COLOURTONE MEDIA COMMUNICATION
|
September 25, 2012 |
COMMISSIONER Vs. VALLIYODAN KRISHNAN NAIR
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November 8, 2012 |
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. MUHAMMED VASIEF T V
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May 30, 2012 |
COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN Vs. M PREMACHANDRAN NAIR S/O N MADHAVAN NAIR
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June 4, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. TECIL CHEMICALS
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February 2, 2012 |
COMMISSIONER OF CENTRAL EXCISE Vs. GAC SHIPPING INDIA P LTD
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March 26, 2012 |
COMMISSIONER OF CUSTOMS Vs. ABDUL KAREEM POKU
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January 20, 2012 |
COMMISSIONER OF CUSTOMS Vs. TOLLIN RUBBERS (P) LTD
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February 23, 2012 |
COMMISSIONER OF CUSTOMS Vs. DIVINE INTERNATIONAL
|
April 12, 2012 |
COMMISSIONER OF CUSTOMS CUSTOMS HOUSE WILLINGTON ISLAND Vs. SIMANDAR ENTERPRISES
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July 24, 2012 |
COMMISSIONER OF INCOME TAX Vs. FORBES, EWART AND FIGGIS P LTD
|
July 24, 2012 |
COMMISSIONER OF INCOME TAX Vs. EXTRA WEAVE
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February 23, 2012 |
COMMISSIONER OF INCOME TAX Vs. BIMBIS SOUTH STAR
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January 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. MARYS MALANKARA SEMINARY
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February 16, 2012 |
COMMISSIONER OF INCOME TAX Vs. KHYBER FOODS
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January 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. A. H. KHAIS
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February 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. A. M. FAZIL
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February 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. P.D. ABRAHAM @ APPACHAN
|
February 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. BIMBIS CREAMS & BAKES
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March 29, 2012 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN LATEX LTD
|
June 7, 2012 |
COMMISSIONER OF INCOME TAX Vs. DR. T.M. KURIACHAN
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September 12, 2012 |
COMMISSIONER OF INCOME TAX Vs. MADRAS SPINNERS LTD
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August 21, 2012 |
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
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July 10, 2012 |
COMMISSIONER OF INCOME TAX Vs. T.M. KURIACHAN
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March 5, 2012 |
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LTD
|
July 9, 2012 |
COMMISSIONER OF INCOME TAX COCHIN Vs. SHRI BABU OOMMEN ALPHONSA CASHEW INDUSTRIES
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March 13, 2012 |
COMMISSIONER OF INCOME TAX, KOTTAYAM Vs. JOSE KURUVINAKUNNEL, KOTTAM
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January 5, 2012 |
COMMISSIONER OF INCOME-TAX Vs. HARRISONS MALAYALAM LTD
|
August 3, 2012 |
COMMISSIONER OF INCOMETAX Vs. HARRISONS MALAYALAM LTD
|
July 24, 2012 |
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED INDUSTRIES P LTD
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March 1, 2012 |
COMPREHENSIVE DIGITAL WORLD P LTD Vs. STATE BANK OF TRAVANCORE
|
January 31, 2012 |
COMPUTER GRAPHICS LTD Vs. ASSISTANT COMMISSIONER
|
April 9, 2012 |
CONSTANCE ERIC Vs. STATE OF KERALA
|
July 25, 2012 |
CONSTANTINE K L Vs. BRUSS FOODS B V
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March 12, 2012 |
CORNICHE HOSPITALITY PRIVATE LIMITED Vs. MEMBER SECRETARY
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June 19, 2012 |
CORPORATE MANAGER Vs. STATE OF KERALA
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October 10, 2012 |
CORPORATE MANAGER AND ORS Vs. STATE OF KERALA AND ORS
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March 21, 2012 |
CORPORATION BANK ERNAKULAM BRANCH Vs. T K SASIKUMAR S/O N KRISHNA PILLAI
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July 13, 2012 |
CORPORATION OF THRISSUR Vs. KUNJILAKUTTY
|
June 28, 2012 |
COSMPOLITIAN HOSPITAL (P)LTD Vs. SECRETARY THIRUVANANTHAPURAM CORPORATION
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August 3, 2012 |
CP THOMAS Vs. DEPUTY SUERINTENDENT OF POLICE
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June 6, 2012 |
CROMPTON GREAVES LTD Vs. ICON INTEGRATED INDUSTRIES AND SOFTWARE LTD
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February 17, 2012 |
CYRENA ANNA THOMAS Vs. M.G.UNIVERSITY
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October 18, 2012 |
CYRIAC JOSEPH S/O JOSEPH Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR KOTTAYAM
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March 8, 2012 |
D CHANDRAN Vs. STATION HOUSE OFFICER PEECHI POLICE STATION
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March 15, 2012 |
D GEORGE STEPHENSON Vs. INSTITUTE OF CO-OPERATIVE MANAGEMENT POOJAPURA
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May 21, 2012 |
D N RANJEEVAN Vs. PURNAMI RAJ
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March 1, 2012 |
D P MAHESHWARI Vs. STATE OF KERALA
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July 6, 2012 |
D PODIYAN Vs. KERALA STATE ROAD TRANSPORT
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August 17, 2012 |
D PRASANTH Vs. STATE OF KERALA
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September 5, 2012 |
D R SHAJI Vs. MANAGING DIRECTOR KSRTC
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August 6, 2012 |
D RADHAKRISHNA PILLAI Vs. SECRETARY PALLIKKAL GRAMA PANCHAYAT PALLICKAL
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May 29, 2012 |
D SASHIKUMARI Vs. DISTRICT COLLECTOR
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September 7, 2012 |
D SUGATHAKUMARI Vs. KERALA WATER AUTHORITY
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August 22, 2012 |
D V RAJAMBIKA Vs. BOARD OF DIRECTORS OF THE KADAKKAL SERVICE CO-OPERATIVE BANK LTD
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March 8, 2012 |
D. PRASANTH, ATTIPRA VEEDU, ARASAMOODU, KULATHUR P.O., THIRUVANANTHAPURAM Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND ORS.
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September 6, 2012 |
D.KANNAN Vs. COMMERCIAL TAX OFFICER
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December 17, 2012 |
D.MANOHARAN Vs. C S ANITHA
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April 3, 2012 |
D.SUNDARESAN Vs. SUB INSPECTOR OF POLICE, VELLARADA POLICE STATION
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October 1, 2012 |
DAISY VARGHESE Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
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April 13, 2012 |
DAMAC HOLDINGS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL
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April 3, 2012 |
DAMAC HOLDINGS PVT. LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 18, 2012 |
DAMODARAN NAMBOODIRI K P Vs. ASSISTANT COMMISSIONER
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October 11, 2012 |
DAMODARAN NAMBOODIRI K.S Vs. KERALA STATE ELECTRICTY BOARD
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September 10, 2012 |
DAMU AND SONS SALES CORPORATION Vs. SYAMALA
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July 23, 2012 |
DANDAPANI Vs. CHELLATHURAI
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August 16, 2012 |
DANDAPANI Vs. VIJAYAN
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August 3, 2012 |
DANY JONES Vs. STATE OF KERALA
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July 20, 2012 |
DARLIN Vs. STATE OF KERALA
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June 18, 2012 |
DARUSSALAM ARABIC COLLEGE COMMITTEE (REGD) SOCIETY AND ORS Vs. SYED ABDUL KHADER BAFAKYH AND ORS
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December 3, 2012 |
DAS Vs. STATE OF KERALA
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August 13, 2012 |
DAVID Vs. THIRUVANIYOOR GRAMA PANCHAYATH
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October 29, 2012 |
DAVIS ANTONY Vs. STATE OF KERALA REP BY THE SECRETARY TO THE GOVERNMENT
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August 7, 2012 |
DAVOOD A Vs. KERALA STATE ELECTION COMMISSION
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August 6, 2012 |
DECCAN ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KOCHI
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March 12, 2012 |
DECOR MATS P LTD Vs. ASSISTANT COMMISSIONER
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March 12, 2012 |
DEDHILA DEVADATHAN Vs. V KRISHNAN
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July 24, 2012 |
DEEPA Vs. STATE OF KERALA
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September 3, 2012 |
DEEPA N.G. Vs. SECRETARY, SECRETARIAT OF THE KERALA LEGISLATURE
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June 7, 2012 |
DEEPIKA P P W/O PRAHALADAN Vs. SASIKUMAR S/O PADMANABHAN
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July 4, 2012 |
DEEPTHI GOPALAKRISHNA PILLAI Vs. DEPUTY COMMISSIONER OF INCOME TAX
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July 20, 2012 |
DEEPTHI S. Vs. DIRECTOR OF MEDICAL EDUCATION
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December 17, 2012 |
DEEPU DEV Vs. STATE OF KERALA
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March 14, 2012 |
DEEPU S. Vs. INTELLIGENCE OFFICER, SQUAD NO. VII, COMMERCIAL TAXES, NEYYATTINKARA, THIRUVANANTHAPURAM
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November 1, 2012 |
DEEPU ZACHARIAS Vs. STATE OF KERALA
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June 21, 2012 |
DEEPUMON, AGED 29 YEARS S/O. KRISHNAN NAIR, CHARUVILA PUTHEN VEEDU, IRULOOR MITHUNMALA P.O, TRIVANDRUM 695610 Vs. SUPERINTENDENT OF POLICE TRISSUR DISTRICT. THRISSUR 680007,
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September 5, 2012 |
DEJO KAPPEN Vs. STATE OF KERALA
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March 22, 2012 |
DELTA INFRA LTD Vs. SUB INSPECTOR OR POLICE
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July 26, 2012 |
DELTA LAND DEVELOPMENTS PVT.LTD Vs. TAHSILDAR,TALUK OFFICE, ALUVA
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November 15, 2012 |
DEN KATTAKADA TELECASTING AND CABLE SERVICES PVT. LTD. Vs. UNION OF INDIA
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August 22, 2012 |
DENNIS M.PAUL Vs. M.JOHN ALIAS SAJU
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September 19, 2012 |
DEPUTY CHIEF ENGINEER SOUTHERN RAILWAY Vs. JOLLY MATTAPPILLIL
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January 30, 2012 |
DEPUTY COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. APOLLO TYRES LTD
|
February 9, 2012 |
DEPUTY DIRECTOR OF EDUCATION Vs. CHANDRAN V P
|
January 3, 2012 |
DEPUTY DIRECTOR OF EDUCATION, KOZHIKODE Vs. V.P. CHANDRAN
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February 3, 2012 |
DESHABHIMANI DAILY Vs. APPUKUTTAN VALLIKUNNU
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July 27, 2012 |
DEVADAS Vs. CHANDRAN
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December 31, 2012 |
DEVADAS S/O. MADHAVAN Vs. RADHAKRISHNAN, S/O. KUTTAN
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November 30, 2012 |
DEVADATHAN Vs. STATE OF KERALA
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February 7, 2012 |
DEVAKI Vs. JANAKI, W/O.LATE PALAKKAL BALAKRISHNAN
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September 7, 2012 |
DEVAKI W/O PARAMBIKKATTIL CHANDRAN Vs. E C BIJU S/O ELUVONGAL CHANDRAN
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May 25, 2012 |
DEVAMATHA PROVINCE Vs. STATE OF KERALA
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August 2, 2012 |
DEVARAJAN Vs. STATE OF KERALA
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July 24, 2012 |
DEVARAJAN Vs. STATE OF KERALA
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June 20, 2012 |
DEVARAJAN R S/O RUSSALAM T C Vs. KTDFC TRANS TOWERS VAZHUTHACAUD
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March 15, 2012 |
DEVASIA ALIAS BABY AUGUSTINE Vs. STATE OF KERALA
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August 2, 2012 |
DEVASSIA DEVASSIA Vs. TAHASILDAR, DEVIKULAM
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November 27, 2012 |
DEVASSY Vs. MADHAVAN
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November 6, 2012 |
DEVASSY, S/O.PYLOTH Vs. ANNAM, D/O.PYLOTH
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December 4, 2012 |
DEVASSYKUTTY Vs. STATE OF KERALA
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November 16, 2012 |
DEVAYANA AYURVEDIC MEDICINES Vs. MANAGER PUNJAB NATIONAL BANK
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June 6, 2012 |
DEVAYANI Vs. P.A. JOHN
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March 23, 2012 |
DEVID P S/O D PATHROSE Vs. KERALA STATE BEVERAGES CORPORATION LTD
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July 16, 2012 |
DEVIS Vs. THOMAS
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May 30, 2012 |
DEVU Vs. PREETHA
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January 20, 2012 |
DEVU Vs. K. SAKUNTHALA
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March 22, 2012 |
DEWA PROJECTOS PVT. LTD Vs. INTELLIGENCE OFFICER
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September 17, 2012 |
DHANANJAYAN S/O. VIJAYAN Vs. SIVAKUMAR S/O. RAMACHANDRAN
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December 20, 2012 |
DHANISHA Vs. RAKHI N RAJ
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January 30, 2012 |
DHANOOP T S Vs. COMMERCIAL TAX OFFICER
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September 3, 2012 |
DHANYAV S Vs. KERALA PUBLIC SERVICE COMMISSION
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January 18, 2012 |
DHARMAN, S/O. GOPALAKRISHNAN Vs. STATE OF KERALA
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October 16, 2012 |
DHARMARATHNAM M P Vs. STATE OF KERALA
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January 13, 2012 |
DILEEB B Vs. UNION OF INDIA
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June 12, 2012 |
DILEEP Vs. STATE OF KERALA
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June 21, 2012 |
DILEEP C .A Vs. DISTRICT COLLECTOR ALAPPUZHA ALAPPUZHA DISTRICT
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April 27, 2012 |
DILEEP S. Vs. STATE OF KERALA
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August 8, 2012 |
DILIP CHERIAN Vs. ASSISTANT EXECUTIVE ENGINEER
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September 28, 2012 |
DILIP, S/O.KESAVAN Vs. STATE OF KERALA REPRESENTED BY THE CIRCLE INSPECTOR OF POLICE
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September 6, 2012 |
DINESAN S/O KANARAN NAIR Vs. STATE OF KERALA
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July 16, 2012 |
DINESAN, ABDUL SALAM, AZEEZ AND PRAMOD Vs. STATE OF KERALA
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December 20, 2012 |
DINESH Vs. MEENA PAUL W/O MOBI P MATHAI
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July 5, 2012 |
DINESH RAO Vs. THE SENIOR BRANCH MANAGER, THE SYNDICATE BANK
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July 13, 2012 |
DINESHAN Vs. STATE OF KERALA
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May 2, 2012 |
DINESHAN Vs. STATE OF KERALA, REP: BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
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September 12, 2012 |
DINI Vs. STATE OF KERALA
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July 31, 2012 |
DINIL KUMAR Vs. REVENUE DIVISIONAL OFFICER
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June 7, 2012 |
DIRECTOR Vs. TAHSILDAR, THODUPUZHA TALUK
|
September 19, 2012 |
DIRECTOR ISRO INTERTIAL SYSTEMS UNIT Vs. SAJI K SAM
|
July 9, 2012 |
DISHNET WIRELESS LTD Vs. COMMERCIAL TAX OFFICER
|
July 31, 2012 |
DISHNET WIRELESS LTD AVS BUILDING M G ROAD Vs. COMMERCIAL TAX OFFICER COMMERCIAL TAX OFFICE SECOND CIRCLE ERNAKULAM
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April 20, 2012 |
DISTRICT CO OPERATIVE BANK Vs. DINESH M
|
July 17, 2012 |
DISTRICT CO-OPERATIVE BANK EMPLOYEES FEDERATION, KERALA Vs. STATE OF KERALA
|
June 14, 2012 |
DISTRICT COLLECTOR Vs. KOCHUTHRESIA @ LEENA
|
November 22, 2012 |
DISTRICT COLLECTOR Vs. MUHAMMED KUNHI
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September 14, 2012 |
DISTRICT REGISTRAR Vs. BAHULEYAN
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November 29, 2012 |
DIVAKARAN Vs. STATE OF KERALA
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July 30, 2012 |
DIVAKARAN Vs. P.S. KAMALAKSHY
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November 21, 2012 |
DIVAKARAN Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL GOVERNMENT PLEADER MAVELIKKARA
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July 26, 2012 |
DIVAKARAN S/O RAMAKRISHNAN Vs. UDAYAN S/O KOCHUNARAYANAN
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July 4, 2012 |
DIVAKARAN, S/O.RARICHAN Vs. EXCISE INSPECTOR, THAMARASSERY
|
November 2, 2012 |
DIVISIONAL FOREST OFFICER Vs. ABID ALIAS ABID MOHAMMED
|
July 12, 2012 |
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD Vs. JOISE W/O CHALLAN NADAR
|
June 1, 2012 |
DIVISIONAL MANAGER SYNDICATE BANK Vs. ASSISTANT SECRETARY
|
July 24, 2012 |
DIVYA Vs. STATE OF KERALA
|
May 25, 2012 |
DIVYA K.S.W/O PRAJEESH KUMAR Vs. KERALA STATE FINANCIAL ENTERPRISES
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September 17, 2012 |
DIVYA L. Vs. RUKHILESH M.G.
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February 17, 2012 |
DIVYA O Vs. OMANA V S
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May 25, 2012 |
DIWAKARAN K Vs. STATE OF KERALA
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January 31, 2012 |
DONY ABRAHAM Vs. STATE OF KERALA
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March 1, 2012 |
DORAMMA Vs. M T ENRICA LEXIE
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April 3, 2012 |
DORPHY Vs. STATE OF KERALA
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July 25, 2012 |
DR. DEVASISH KAUSHAL S/O. LATE M.I. KAUSHAL, 403, AVENUE JAORA COMPOUND, INDORE, MADHYA PRADESH Vs. STATE OF KERALA REP. BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH AND FAMILY WELFARE THIRUVANANTHAPURAM 695001,
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September 13, 2012 |
DR. M.M. PAULOSE, CIVIL SURGEON (RETD.), MAPPANIKKATTU HOUSE, ADIMALI, IDUKKI DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, THIRUVANANTHAPURAM AND ORS.
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March 2, 2012 |
E A JAYAKUMAR Vs. AJEESH R
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April 24, 2012 |
E C CHERIAN Vs. DISTRICT COLLECTOR KOTTAYAM
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April 11, 2012 |
E J DAVIS Vs. SENIOR SECTION ENGINEER
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August 3, 2012 |
E J VARKEYCHEN Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL SCOPE MINAR CORE II 4TH FLOOR LAXMI NAGAR NEW DELHI
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June 1, 2012 |
E JACOB VARGHESE Vs. STATE OF KERALA
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July 2, 2012 |
E K AMMALU AMMA Vs. T K PADMAKSHI
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June 15, 2012 |
E K DEVI AMMA Vs. SPECIAL TAHSILDAR (L A ), THALASSERY, SECRETARY, KANNUR MUNICIPALITY
|
August 2, 2012 |
E K JOSEPH Vs. RAM BAHADUR THAKUR LTD SIDDHARTH
|
July 25, 2012 |
E K JOSEPH Vs. COMMERCIAL TAX OFFICER
|
May 2, 2012 |
E K KUNHAMMED KUTTY, S/O ABDULLA Vs. K V ABDULLA S/O MOIDEEN
|
January 11, 2012 |
E K MAMMADKOYA Vs. SUPERINTENDENT OF POLICE
|
June 18, 2012 |
E K MOHAMMED IQBAL S/O E K KUNHIMOHAMMED Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
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March 19, 2012 |
E K RAJU Vs. GOPAKUMAR, S/O CHANDRAN
|
January 12, 2012 |
E K SAJUNATH S/O VIJAYAN VAIDYAR Vs. NITHYA J D/O A JAYARAJ
|
July 17, 2012 |
E K SULEKHA Vs. DIRECTOR GENERAL OF POLICE
|
July 9, 2012 |
E KOYAN Vs. NELLIKUZHI GRAMA PANCHAYATH COMMITTEE REPRESENTED BY ITS PRESIDENT P O NELLIKKUZHY
|
June 15, 2012 |
E LAILA BEEGUM Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT TAXES DEPARTMENT
|
June 15, 2012 |
E N SUDHEESH Vs. SANKARANARAYANAN
|
June 5, 2012 |
E NARAYANAN NAIR Vs. M ANIL KUMAR
|
August 10, 2012 |
E P GEORGE Vs. CHERANELLOOR GRAMA PANCHAYAT CHERANELLOOR SOUTH CHITTOOR P O REPRESENTED BY ITS SECRETARY
|
May 22, 2012 |
E P K BALAKRISHNAN Vs. DISTRICT COLLECTOR
|
March 5, 2012 |
E RAJEEV Vs. ARJUN AMARAVATHI CHITS (P) LTD AND ORS
|
December 1, 2012 |
E STEPHEN Vs. ASSISTANT SECRETARY/AUTHORISED OFFICER
|
August 3, 2012 |
E V AJITHA Vs. SECRETARY TO GOVERNMENT
|
August 22, 2012 |
E V GEORGE S/O VACCO Vs. GOVINDANKUTTY MENON S/O KUNJI AMMA
|
December 7, 2012 |
E V LALITHA W/O LATE RAVI Vs. CANARA BANK REPRESENTED BY GENERAL MANAGER
|
May 30, 2012 |
E V PORINCHU AND CO Vs. COMMERCIAL TAX INSPECTOR
|
August 13, 2012 |
E. EBANAZER Vs. THE SENIOR DIVISIONAL MANAGER (WORKS), DIVISIONAL OFFICE, SOUTHERN RAILWAY, THIRUVANANTHAPURAM
|
September 13, 2012 |
E.A. ABDU Vs. STATE OF KERALA
|
August 8, 2012 |
E.A. GEORGE Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, IDUKKI
|
June 6, 2012 |
E.AMINA Vs. GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY
|
October 5, 2012 |
E.JACOB VARGHESE Vs. STATE OF KERALA
|
October 12, 2012 |
E.K. DHANANJAYAN THAMPAN SECRETARY, KADATHANAD RAJAS HIGH SCHOOL, PURAMERI VADAKARA, KOZHIKODE DISTRICT Vs. A.K. VIJAYAKRISHNA VARMA RAJA MANAGER, KADATHANAD RAJS HIGH SCHOOL, PURAMERI VADAKARA, KOZHIKODE DISTRICT - 673101,
|
February 13, 2012 |
E.K. KUNHAMMEDKUTTY Vs. ARIYILAKATH KUNHIKANDY MEHROOF
|
July 19, 2012 |
E.N. GEETHANATH Vs. K.V. SAJITH
|
November 5, 2012 |
E.NARAYANA MENON Vs. CHALAKUDY .N.S.S.EDUCATIONAL CULTURAL AND CHARITABLE
|
November 6, 2012 |
E.P. SIDDIQUE, S/O.PAREETHU Vs. GENERAL MANAGER
|
October 5, 2012 |
E.PADMASINI, W/O.K.GOVINDANKUTTY Vs. T.VENUGOPALAN, S/O.KRISHNAN NAMBIAR
|
December 13, 2012 |
E.S.I.CORPORATION, REPRESENTED BY THE INSURANCE INSPECTOR Vs. CHAKRAPANI, S/O.ACHUTHAN, KALAVOOR
|
November 2, 2012 |
E.V. REGHU Vs. K.C. VARGHESE
|
February 29, 2012 |
E.V.JAYAPRAKASH Vs. P.V.RAJAN
|
November 17, 2012 |
EAGLE AUTOMOBILES Vs. REGIONAL DIRECTOR E S I CORPORATION
|
March 15, 2012 |
EASTERN CONDIMENTS P LTD Vs. SUB INSPECTOR OF POLICE
|
February 28, 2012 |
EASTERN RUBBERS KOOVALLOOR P O PALLARIMANGALAM REPRESENTED BY ITS ACCOUNTANT P M MUJEEB Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 21, 2012 |
EASWAR GANGARAM PATTIL Vs. UDUPPI MADHAVA MANDIRAM TRUST
|
September 10, 2012 |
EASWARAN S/O PARAMASIVAN Vs. STATE OF KERALA
|
July 6, 2012 |
EDAYATH LYNA Vs. RAMACHANDRAN
|
June 6, 2012 |
EDISON ANTONY @ K.A.EDISON Vs. ANTONY DENCION LOBO
|
October 15, 2012 |
ELDHO K.JOSEPH Vs. CHAIRMAN
|
October 30, 2012 |
ELDOSE Vs. ELAMMA
|
September 6, 2012 |
ELIZABETH JOHN Vs. STATE OF KERALA
|
November 14, 2012 |
ELSAMMA ITHACK Vs. CHAIRMAN MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY MINISTRY OF COMMERCE AND INDUSTRY GOVERNMENT OF INDIA PANAMPILLY NAGAR COCHIN
|
June 4, 2012 |
ELSAMMA JACOB Vs. TAHSILDAR
|
June 18, 2012 |
ELSY BABY, AGED 48 YEARS W/O. LATE M.A. BABY, MUNDANDAVIL HOUSE PLANTATION JUNCTION, KALIYAR P.O., KALIYAR VIA THODPUZHA, IDUKKI DISTRICT Vs. THE DISTRICT COLLECTOR IDUKKI, 685 603,
|
August 22, 2012 |
ELSY BOSE AND ORS Vs. DISTRICT COLLECTOR COLLECTORATE KAKKANAD
|
December 10, 2012 |
ELSY VARGHESE Vs. STATE OF KERALA
|
June 14, 2012 |
EMJAY BUILDERS Vs. SYNDICATE BANK
|
October 3, 2012 |
EMKE TIMBER TRADERS Vs. COMMERCIAL TAX OFFICER
|
August 10, 2012 |
EMPEE DISTILLERIES LTD Vs. STATE OF KERALA
|
July 3, 2012 |
EMPEROR EMMANUVEL CHURCH Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY HOME DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
March 19, 2012 |
EMPLOYEES STATE INSURANCE CORPORATION, THRISSUR Vs. SUNTEC TYRES LTD. REP. BY ITS EXECUTIVE DIRECTOR
|
May 28, 2012 |
ENARC APARTMENTS OWNERS ASSOCIATION REPRESENTED BY ITS SECRETARY THOMSON AGED 37 YEARS ENARC APARTMENTS MARAR ROAD THRISSUR Vs. SUB INSPECTOR OF POLICE THRISSUR TOWN EAST POLICE STATION THRISSUR
|
April 24, 2012 |
ENRICA LEXIE Vs. CIRCLE INSPECTOR OF POLICE
|
March 29, 2012 |
ERNAKULAM DISTRICT BUS OPERATORS ORGANISATION Vs. STATE OF KERALA
|
January 13, 2012 |
ERNAKULAM DISTRICT CO-OPERATIVE BANK KOTHAMANGALAM, REPRESENTED BY ITS, BRANCH MANAGER Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO LAW DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM
|
June 19, 2012 |
ERUVANKAYI PRADEEP Vs. DISTRICT COLLECTOR, KANNUR
|
July 6, 2012 |
ERUVASSY SERVICE CO-OPERATIVE BANK LTD Vs. DILEEP KUMAR
|
December 7, 2012 |
ES SANILAN SEKHARAN Vs. PP POULOSE
|
June 7, 2012 |
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. KERALA STATE ELECTRICITY BOARD
|
June 15, 2012 |
ETTAMMAL BALAKRISHNAN S/O. MANIKKAM, PERALAM, KOZHUMAL P.O., Vs. THE DISTRICT COLLECTOR, KANNUR PIN-679001 AND THE SPECIAL TAHSILDAR (LAND ACQUISITION) EZHIMALA NAVAL ACADEMY, PAYANNUR-679301
|
July 31, 2012 |
EVANS, AGED 50 YEARS, AGED 50 YEARS, S/O ASHIRVATHAM, BETHEL MANDIRAM KOTTUKONAM, KUNNATHUKAL P.O. Vs. DEPARTMENT OF GENERAL EDUCATION REPRESENTED BY ITS SECRETARY GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001,
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March 28, 2012 |
EXCEL TIMBERS (P) LIMITED Vs. INTELLIGENCE OFFICER, SQUAD NO. II, COMMERCIAL TAXES
|
July 9, 2012 |
EXECUTIVE ENGINEER Vs. KERALA LOK AYUKTHA
|
July 31, 2012 |
EXECUTIVE ENGINEER Vs. K. SUBRAMANIAN
|
November 20, 2012 |
EZHUTHACHAN NATIONAL ACADEMY MARAYAMUTTOM NEYYATTINKARA THIRUVANANTHAPURAM Vs. K SIVAKUMAR
|
May 25, 2012 |
F. EUGIN FERNANDAZ DAISY GARDENS Vs. O. B. BIJU
|
January 30, 2012 |
F.H. NAZEER AHAMMED Vs. STATE OF KERALA
|
July 10, 2012 |
FAISAL S/O MUHAMMED Vs. STATE OF KERALA
|
July 16, 2012 |
FAIZAL ALIAS FAIZALUDHEEN Vs. FAROOK S/O.KHADER
|
December 13, 2012 |
FAIZAL BABU Vs. DISTRICT EXECUTIVE OFFICER
|
December 17, 2012 |
FALUGUNAN, S/O. PULIYERI, VELAYUDHANKUTTY, RAYIRIMANGALAM, KATTILANGADI DESOM, TANUR AMSOM, TIRUR TALUK Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
|
January 16, 2012 |
FAMILY MEMBERS OF VADAKKE PANDASSERI Vs. THANKAMANI
|
June 26, 2012 |
FANCY CONSTRUCTION PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY SECRETARY, REVENUE DEPARTMENT
|
September 14, 2012 |
FARHANA ABDUL LATHIF Vs. UNIVERSITY OF CALICUT
|
August 22, 2012 |
FARISHA, D/O. IBRAHIM T.T. Vs. C.T. ABDUL JALEEL
|
December 6, 2012 |
FARZEEN SULTHANA Vs. GOVERNMENT OF KERALA
|
January 4, 2012 |
FASEELA BEEVI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 6, 2012 |
FAST AND SAFE TRANSPORT PVT LTD Vs. MEDOPHARM, CALICUT DEPOT
|
July 16, 2012 |
FATHIMA Vs. STATE OF KERALA
|
October 19, 2012 |
FATHIMA Vs. UNION BANK OF INDIA REP BY IS SENIOR MANAGER
|
July 23, 2012 |
FATHIMA ALIAS FATHUMA Vs. DISTRICT COLLECTOR COLLECTORATE IDUKKI
|
April 12, 2012 |
FATHIMA MAJEED Vs. RUBEENA
|
September 17, 2012 |
FATHIMA W/O AZEEZ Vs. SAJAN O S S/O SOMAN
|
August 16, 2012 |
FATHIMA, W/O. ABDUL RAHIMAN, THEKKINKAD, ELANAD VILLAGE, THALAPPILLY TALUK THRISSUR DISTRICT Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
August 2, 2012 |
FAWAS AJMAL Vs. STATE OF KERALA
|
February 24, 2012 |
FEBIN ANTONY FRANCIS Vs. THE SUB REGISTRAR VATANAPPALLY, THRISSUR
|
September 13, 2012 |
FEBIN.C.T Vs. STATE OF KERALA
|
September 6, 2012 |
FEDERAL BANK LIMITED, ALUVA Vs. STATE OF KERALA
|
August 7, 2012 |
FEDERAL BANK LTD Vs. P J BABY JOY
|
January 10, 2012 |
FEDERAL BANK LTD Vs. GENERAL SECRETARY
|
August 21, 2012 |
FEDERAL GARDENS OWNERS ASSOCIATION FEDERAL GARDENS PULINCHODE ALUVA Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST WALAYAR
|
June 1, 2012 |
FELIX SEBASTIAN Vs. JOSEPH JOHN
|
December 18, 2012 |
FIJO T. JOSEPH Vs. STATE OF KERALA REPRESENTED BY ITS HOME SECRETARY
|
November 14, 2012 |
FINI FATHIMA Vs. MAHATMA GANDHI UNIVERSITY
|
May 23, 2012 |
FIRSHAD Vs. STATE OF KERALA
|
July 10, 2012 |
FITHALY FERNANDO Vs. M V KINSHIP PROSPERITY
|
July 3, 2012 |
FIVE STAR CABLE NETWORK POLICE STATION ROAD OLLUR THRISSUR Vs. ELECTRICAL INSPECTOR OFFICE OF THE ELECTRICAL INSPECTOR THRISSUR
|
May 22, 2012 |
FOCUS APPARELS Vs. INTELLIGENCE INSPECTOR
|
July 23, 2012 |
FOOD CORPORATION OF INDIA Vs. T.M. ABDUL SALEEM
|
July 16, 2012 |
FOODS FATS AND FERTILIZERS LTD PUSHPAKA ROAD VADUTHALA KOCHI Vs. ASSISTANT COMMISSIONER ASSESSMENT COMMERCIAL TAXES SPECIAL CIRCLE I KOCHI
|
April 13, 2012 |
FOREST GENERAL WORKERS UNION Vs. STATE OF KERALA
|
October 9, 2012 |
FOSTER FOODS (PVT) LTD Vs. SANTHOSH J KAIMAL
|
July 13, 2012 |
FOUSIYA Vs. STATE OF KERALA
|
June 25, 2012 |
FR AUGUSTINE S KOILPARAMBIL Vs. DISTRICT COLLECTOR
|
August 14, 2012 |
FR. JOSE KIYICKAL Vs. THE STATE OF KERALA
|
July 27, 2012 |
FRANCIS Vs. INDIRA
|
June 21, 2012 |
FRANCIS ALIAS PORINCHUNNY Vs. TEEMOL
|
December 12, 2012 |
FRANCIS JOSEPH MALIYEKKAL Vs. SUPERINTENDING ENGINEER
|
September 24, 2012 |
FRANCIS KIDANGAN Vs. CHIEF MANAGER SOUTH INDIAN BANK
|
April 4, 2012 |
FRANCIS MUKKANICAL Vs. GENERAL MANAGER BSNL
|
August 1, 2012 |
FRANCIS S/O KULANGARAVEETTIL VAREED Vs. LUCY D/O MANGAN OUSEPH LONAKUTTY VATANAPPALLY VILLAGE AND DSESOM
|
July 17, 2012 |
FRANCY THOMAS KALAMATTATHIL VEEDU EDAMARUKU KARA UDUMBANOOR VILLAGE Vs. K J THANKACHAN
|
March 7, 2012 |
FRANK GEORGE Vs. SREEKALA, W/O.JAYAKUMAR
|
December 4, 2012 |
FREDERICK K THOMAS Vs. KOTTUKAL GRAMA PANCHAYATH
|
June 5, 2012 |
G CHANDRIKA Vs. AUTHORIZED OFFICER
|
August 7, 2012 |
G HARIDAS Vs. SPECIAL DEPUTY TAHSILDAR KERALA STATE FINANCIAL ENTERPRISES LTD
|
May 22, 2012 |
G JAYAKUMAR Vs. STATE OF KERALA REPRESENTED BY ITS
|
July 31, 2012 |
G JAYAN Vs. P SAJIKUMAR
|
May 22, 2012 |
G K GRANITES LTD Vs. VELLAVOOR GRAMA PANCHAYAT
|
August 22, 2012 |
G L STEPHEN STALLONE DALE Vs. RITA ALOYSIOUS
|
July 30, 2012 |
G MOHANDAS Vs. STATE OF KERALA
|
August 21, 2012 |
G NATARAJAN Vs. STATE OF KERALA
|
May 24, 2012 |
G P SELVARAJ Vs. P K ABDUL KHADER
|
August 1, 2012 |
G PRADEEP KUMAR Vs. INDUSTRIAL TRIBUNAL
|
August 1, 2012 |
G RADHA LAKSHMY Vs. INDIAN SAREE HOUSE
|
March 20, 2012 |
G SANTHARAM HEGDE Vs. STATE OF KERALA
|
August 8, 2012 |
G SHANMUGHAM Vs. INTELLIGENCE INSPECTOR SQUAD NO II DEPARTMENT OF COMMERCIAL TAXES MINI CIVIL STATION TIRUR
|
May 23, 2012 |
G SUKUMARAN NAIR Vs. ADJUTANT GENERAL
|
July 19, 2012 |
G SURENDRAN Vs. SAILAS @ BABU
|
June 20, 2012 |
G. KRISHNA KUMAR Vs. STATE OF KERALA
|
July 17, 2012 |
G. KRISHNAKUMAR @ SREE PADAM KRISHNAKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE,
|
November 2, 2012 |
G. MOHANA KKURUP, S/O.GOVINDA KURUP Vs. STATE OF KERALA
|
October 12, 2012 |
G. RAJAPPAN Vs. THE DY. COMMISSIONER OF CENTRAL EXCISE
|
September 17, 2012 |
G. SREEKUMAR Vs. STATE OF KERALA
|
January 30, 2012 |
G. VINOD Vs. PRAMOD. V.
|
January 30, 2012 |
G.BALAKRISHNAN Vs. D.PADMAJA
|
October 8, 2012 |
G.BALAKRISHNAN UNNITHAN Vs. SREELATHA THANKACHI
|
October 9, 2012 |
G.K. RAJASEKHARAN Vs. THE DIVISIONAL FOREST OFFICER, KOTTAYAM
|
November 5, 2012 |
G.PRADEEP KUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
September 24, 2012 |
G.RAVIKUMAR,SREENILAYAM Vs. MUNICIPAL SECRETARY
|
June 18, 2012 |
G.S. PAI AND COMPANY Vs. KADAVUMBHAGAM SYNAGOGUE
|
November 29, 2012 |
G.SANTHOSHKUMAR Vs. STATE OF KERALA
|
October 5, 2012 |
G.SUKUMARAN Vs. KERALA STATE ELECTRICITY BOARD
|
November 16, 2012 |
G.SURENDRAN PILLAI Vs. UNION OF INDIA
|
October 30, 2012 |
G.SURESHKUMAR Vs. KARAVARAM PANCHAYATH SERVICE
|
September 25, 2012 |
GALA ICE CREAM PVT LTD MAROOR ELAMANNUR PATHANAMTHITTA Vs. COMMERCIAL TAX OFFICER,ADOOR
|
April 9, 2012 |
GALAXY DEVELOPERS Vs. ASST. EXECUTIVE ENGINEER, KERALA WATER AUTHORITY
|
September 14, 2012 |
GANESH ENTERPRISES Vs. COMMERCIAL TAX OFFICER
|
August 1, 2012 |
GANESH PILLAI Vs. SUDEVAN
|
December 10, 2012 |
GANGADHARAN Vs. SANTHA
|
November 19, 2012 |
GANGADHARAN Vs. THE DISTRICT COLLECTOR, ALAPPUZHA
|
September 7, 2012 |
GANGADHARAN Vs. STATE OF KERALA
|
December 28, 2012 |
GANGADHARAN Vs. SUMATHI
|
August 3, 2012 |
GANGADHARAN NAIR Vs. GOPALAKRISHNAN
|
November 28, 2012 |
GANGADHARAN PUSHPANGADAN Vs. NARAYANA DHARMA SANGHOM TRUST
|
November 22, 2012 |
GANGADHARAN S Vs. GROUP COMMANDANT
|
January 10, 2012 |
GANGADHARAN.K. Vs. KERALA WATER AUTHORITY
|
October 10, 2012 |
GARY NARESH RAJAN Vs. RADHA RAJAN
|
July 9, 2012 |
GASHA STEELS PRIVATE LIMITED Vs. ASST COMMISSIONER
|
June 8, 2012 |
GATEWAY AUTO FINANCE, KOTHAMANGALAM Vs. STATE OF KERALA
|
November 1, 2012 |
GAURAMMAL Vs. PAZHANISWAMI
|
September 3, 2012 |
GEETA MONITORS PRIVATE LIMITED Vs. INTELLIGENCE OFFICER
|
September 10, 2012 |
GEETHA Vs. SREELATHA
|
June 5, 2012 |
GEETHA Vs. M K SHAJI
|
June 26, 2012 |
GEETHA S Vs. STATE OF KERALA
|
February 17, 2012 |
GEETHA SHAJI Vs. DISTRICT POLICE CHIEF
|
December 4, 2012 |
GEETHABAI Vs. STATE OF KERALA REPRESENTED BY THE ADDL GOVT
|
August 7, 2012 |
GEETHABAI D/O JANAKI AMMA Vs. STATE OF KERALA
|
August 7, 2012 |
GEGEE SAJEEV Vs. STATE OF KERALA
|
December 11, 2012 |
GENERAL MANAGER Vs. KPSC
|
July 2, 2012 |
GENERAL MANAGER KSIDC Vs. MAROLI KRISHNAN
|
September 5, 2012 |
GENERAL MANAGER, K S I D C , THIRUVANANTHAPURAM Vs. P C SAHIR S/O ABDUL KHADE
|
March 7, 2012 |
GENERAL MANAGER, TRIVANDRUM DISTRICT CO Vs. VIJAYAN R.
|
November 1, 2012 |
GENERAL PRESIDENT INDIAN PENTECOSTAL CHURCH OF GOD Vs. INDIAN PENTECOSTAL CHURCH OF GOD
|
August 21, 2012 |
GENERAL SECRETARY Vs. LABOUR COURT
|
August 21, 2012 |
GENERAL SECRETARY KOZHIKODE VANIJYA VYAVASAYA MAZDOOR SANGH Vs. WARDEN YOUTH HOSTEL
|
January 6, 2012 |
GEO FOUNDATIONS AND STRUCTURES PRIVATE LIMITED Vs. UNION OF INDIA
|
October 11, 2012 |
GEO KURIAN Vs. DISTRICT COLLECTOR
|
November 15, 2012 |
GEOJIT B N P PARIBAS FINANCIAL SERVICES LTD Vs. COMMERCIAL TAX INSPECTOR
|
July 24, 2012 |
GEORGE Vs. AUTHORIZED OFFICER/CHIEF MANAGER
|
July 20, 2012 |
GEORGE Vs. STATION HOUSE OFFICER
|
June 21, 2012 |
GEORGE Vs. STATE BANK OF TRAVANCORE
|
March 9, 2012 |
GEORGE Vs. KUNJACHAN
|
February 17, 2012 |
GEORGE Vs. THOMAS
|
July 23, 2012 |
GEORGE Vs. STATE OF KERALA
|
August 9, 2012 |
GEORGE Vs. KERALA STATE
|
October 11, 2012 |
GEORGE ALEXANDER S/OE M ALEXANDER Vs. STATE OF KERALA
|
March 29, 2012 |
GEORGE ISAAC Vs. DISTRICT COLLECTOR
|
March 16, 2012 |
GEORGE ISSAC, KUNNUMMEEL HOUSE Vs. DISTRICT COLLECTOR, ERNAKULAM
|
October 19, 2012 |
GEORGE J PYNADATH Vs. SUSHAMADEVI W/O SASI
|
January 11, 2012 |
GEORGE JACOB PROPRIETOR M/S WAYANAD RESINS PUNNAPPALA Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
March 5, 2012 |
GEORGE JOJO THOMAS Vs. CIRCLE INSPECTOR OF POLICE
|
November 17, 2012 |
GEORGE JOSEPH Vs. KANJIKUZHY GRAMAPANCHAYAT
|
June 22, 2012 |
GEORGE JOSEPH Vs. STATE OF KERALA
|
January 19, 2012 |
GEORGE JOSEPH, S/O VARKEY Vs. STATE OF KERALA
|
March 1, 2012 |
GEORGE KIZHAKKUMASSERY Vs. BIJU VARGHESE
|
March 15, 2012 |
GEORGE KOCHUPARAMBIL Vs. COMMERCIAL TAX OFFICER
|
April 4, 2012 |
GEORGE KURIYAPILAKKAL Vs. SECRETARY
|
May 2, 2012 |
GEORGE KUTTY, S/O. GEE VARGHESE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
October 8, 2012 |
GEORGE MATHEW, UTHALAKUZHIYIL, MANGARAM, KONNI AND ORS. Vs. STATE OF KERALA, REP. BY THE DISTRICT COLLECTOR, PATHANAMTHITTA
|
August 1, 2012 |
GEORGE METALS Vs. STATE OF KERALA
|
December 20, 2012 |
GEORGE METALS Vs. SHYJU THOMAS
|
July 2, 2012 |
GEORGE PATHROSE Vs. BISHOP JEROME TRUST
|
February 28, 2012 |
GEORGE RAPHAEL Vs. SECRETARY ALUVA MUNICIPALITY ALUVA ERNAKULAM DISTRICT
|
May 22, 2012 |
GEORGE S/O LATE PAILY Vs. A D GOPALA SHENOY
|
May 22, 2012 |
GEORGE S/O OUSEPH Vs. LALITHAMBA, W/O GOPALAKRISHNAN
|
June 21, 2012 |
GEORGE S/O. SAMUEL, AGED 48 YEARS, PRASANTHI KIZHAKKAYIL PARAMBU, P.O. PUTHIYARA KOZHIKODE Vs. RAMESH K. S/O. PURUSHOTHAMAN, ANITHA NIVAS, P.O. MEENCHANTA GATE KOZHIKODE-673023,
|
February 28, 2012 |
GEORGE SAMUEL Vs. SIVARAMAN MINI VIHAR MANKAMKUZHY
|
March 1, 2012 |
GEORGE SHAJI Vs. JAMES VARGHESE
|
June 22, 2012 |
GEORGE STANLEY Vs. DISTRICT MANGER
|
July 9, 2012 |
GEORGE THOMAS Vs. T S RADHAKRISHNAN
|
July 5, 2012 |
GEORGE THOMAS Vs. STATE OF KERALA
|
January 6, 2012 |
GEORGE THOMAS Vs. STATE OF KERALA
|
March 7, 2012 |
GEORGE V A Vs. ABRAHAM AUGUSTINE
|
January 25, 2012 |
GEORGE VARGHESE Vs. THE SUB INSPECTOR OF POLICE, RAMAMANGALAM POLICE STATION
|
September 12, 2012 |
GERALDINE JACOB Vs. BRENDA BABARA FRANCIS
|
September 5, 2012 |
GETTY JOSEPH Vs. STATE OF KERALA
|
July 31, 2012 |
GIGI Vs. STATE OF KERALA
|
October 3, 2012 |
GIGI MATHEW Vs. REVENUE DIVISIONAL OFFICER
|
March 29, 2012 |
GIGI PAPPACHAN Vs. STATE OF KERALA
|
February 28, 2012 |
GIJOOSH GOPI Vs. SRUTHI
|
August 17, 2012 |
GILBERT KERNOLY Vs. COMMERCIAL TAX INSPECTOR
|
June 27, 2012 |
GILBERT S/O ITTYCHAN Vs. THRISSUR MUNICIPAL CORPORATION REP BY ITS SECRETARY THRISSUR MUNICIPAL OFFICE THRISSUR
|
June 1, 2012 |
GILLS BENNY, PUNNELI PARAMBIL Vs. CHIEF COMMISSIONER OF INCOME TAX
|
October 17, 2012 |
GILLS MUNDACKAL Vs. GOVERNMENT OF KERALA
|
July 23, 2012 |
GIREESH KUMAR Vs. STATE OF KERALA
|
August 10, 2012 |
GIREESH S/O GOPALAKRISHNAN Vs. SUSMY D/O SUDARSANAN; ADITHYAKRISHNA S/O GIREESH
|
November 29, 2012 |
GIREESHKUMAR Vs. BIJU S.NAIR
|
November 2, 2012 |
GIRESH KUMAR Vs. C S RAJESWARI AMMA
|
June 11, 2012 |
GIRIJA UNNIKRISHNAN MANNADIAR Vs. SUB INSPECTOR OF POLICE
|
November 5, 2012 |
GIRIJA VALLABHAN Vs. J B J PLANTATION PVT LTD
|
March 19, 2012 |
GIRIJADEVI Vs. DISTRICT POLICE CHIEF
|
August 16, 2012 |
GIRISH BABU Vs. DEVIKULAM GRAM PANCHAYATH
|
March 29, 2012 |
GIRISH BABU Vs. DISTRICT COLLECTOR EMAKULAM
|
November 12, 2012 |
GIRISH BABU Vs. DISTRICT COLLECTOR
|
November 28, 2012 |
GIRISH KUMAR Vs. THALOTHOTA DEVASWOM BHARANA SAMATHI
|
September 13, 2012 |
GIRISH KURUP Vs. STATE OF KERALA REPRESENTED BY SECRETARY
|
December 5, 2012 |
GIRISH, S/O. RAJAN Vs. STATE OF KERALA
|
October 10, 2012 |
GISHA M THANKACHAN U P S A Vs. HEAD MASTER
|
July 19, 2012 |
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. STATE OF KERALA
|
March 2, 2012 |
GLEN LEVEN ESTATE P LTD Vs. AGRICULTURAL INCOME TAX AND COMMERCIAL TAX OFFICER
|
March 16, 2012 |
GLIGY JAMES Vs. EP ASOKAN
|
June 8, 2012 |
GODREJ AND BOYCE MFG. CO. LTD. Vs. INTELLIGENCE INSPECTOR, INTELLIGENCE SQUAD NO. IV, COMMERCIAL TAXES, KOZHIKODE
|
August 22, 2012 |
GOKUL G.KRISHNAN Vs. STATE OF KERALA
|
June 22, 2012 |
GOKULAM CHIT & FINANCE CO.PVT.LTD Vs. T.V.GANESHAN
|
November 17, 2012 |
GOKULAM CHIT AND FINANCE CO PVT LTD Vs. HARIHARAN PILLAI
|
August 16, 2012 |
GOKULAM CHIT AND FINANCE CO PVT LTD Vs. SHITTA S D/O VISWAMBARAN
|
September 12, 2012 |
GOKULAM CHIT AND FINANCE COMPANY (P) LTD Vs. SURESH M.R.
|
November 16, 2012 |
GOKULAM CHIT AND FINANCE COMPANY PVT LTD ALPHONSA COMMERCIAL COMPLEX Vs. P.SANTHOSH S/OPARAMESWARAN
|
June 11, 2012 |
GOKULAM CHITS AND FINANCE C/O PVT LTD PATHANAMTHITTA REPRESENTED BY POWER OF ATTORNEY HOLDER JAMES PHILIP Vs. NANDAKUMAR N KUTTIKKATTU HOUSE THAZHEKKARA P O MAVELIKKARA
|
April 9, 2012 |
GOLDEN PANELS AND BOARDS (M/S.) Vs. COMMERCIAL TAX INSPECTOR
|
August 9, 2012 |
GOLDEN THREADS Vs. HDFC BANK LTD S L PLAZA PALARIVATTOM KOCHI
|
April 13, 2012 |
GOODWILL POWER COMPANY PVT LIMITED, Vs. COCHIN PORT TRUST, WILLINGDON ISLAND,
|
November 2, 2012 |
GOPAKUMAR Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
May 24, 2012 |
GOPAKUMAR Vs. THE DIVISIONAL MANAGER
|
February 17, 2012 |
GOPAKUMAR Vs. STATE OF KERALA
|
November 16, 2012 |
GOPAKUMAR P Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 21, 2012 |
GOPAKUMAR SON OF THANKAPPAN KALAPPURAKKAL HOUSE PATTAL IRINGOLE POST PERUMBAVOOR KUNNATHNAD TALUK ERNAKULAM DISTRICT Vs. K S SANKARAN KEENACHERY HOUSE IRINGOLE POST PERUMBAVOOR KUNNATHNAD TALUK ERNAKULAM DISTRICT
|
April 20, 2012 |
GOPALAKRISHNA SHARMA Vs. UNION OF INDIA
|
June 21, 2012 |
GOPALAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
March 29, 2012 |
GOPALAKRISHNAN Vs. STATE OF KERALA
|
January 30, 2012 |
GOPALAKRISHNAN NAIR Vs. SUB INSPECTOR OF POLICE
|
June 8, 2012 |
GOPALAN Vs. STATE
|
January 6, 2012 |
GOPALAN Vs. STATE OF KERALA
|
October 3, 2012 |
GOPALAN, S/O. ULAKAN Vs. STATE OF KERALA
|
November 14, 2012 |
GOPAN Vs. LALJI P.
|
November 15, 2012 |
GOPEEKRISHNAN V M Vs. NISHA MURALI AND ORS
|
December 1, 2012 |
GOPI Vs. STATE OF KERALA
|
November 16, 2012 |
GOPI CHAKUNNATH Vs. KERALA STATE ELECTRICITY BOARD
|
December 5, 2012 |
GOPIDHARAN Vs. JAYAKUMAR
|
July 25, 2012 |
GOPINATHAN Vs. NEDUNGADI BANK LTD.
|
July 13, 2012 |
GOPINATHAN Vs. ANUPAMA
|
September 14, 2012 |
GOPINATHAN Vs. SREE DURGA BHAGAVATHIKAVU TRUST AND ORS.
|
November 30, 2012 |
GOPINATHAN @ CHENGANNUR GOPI, S/O. KUNJIRAMAN, PUTHENPURAYIL HOUSE, BHAYANKARA MUDI KUMARAMPEROOR VADAKKARA MURI CHITTAR - SEETHATHODU VILLAGE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
February 6, 2012 |
GOPINATHAN NAIR Vs. GEORGE P. JACOB
|
December 14, 2012 |
GOPINATHAN S. Vs. SHAJU, S/O.VELAYUDHAN
|
November 21, 2012 |
GOPINATHAN S/O GOVINDA PILLAI Vs. PONNAMMA W/O GOPALA PILLAI
|
May 31, 2012 |
GOURI Vs. XAVIERE ALIAS BENNY
|
June 29, 2012 |
GOVERNMENT OF INDIA Vs. INDIRA
|
February 7, 2012 |
GOVINDAN Vs. RADHAMANY
|
July 26, 2012 |
GOVINDAN S/O.KUNHIKRISHNAN Vs. STATE OF KERALA
|
December 20, 2012 |
GOWRI RAJ Vs. STATE OF KERALA
|
December 18, 2012 |
GRACE ALEXANDER Vs. MANAGING DIRECTOR KERALA STATE ROAD TRANSPORT CORPORATION
|
June 22, 2012 |
GRACY DAVIS W/OLATE DEVASSIKUTTY Vs. M L VAREED S/O M C LONAPPAN
|
July 20, 2012 |
GRACY FERNANDEZ Vs. STATE OF KERALA, REPRESENTED BY THE SPECIAL TAHASILDAR
|
September 10, 2012 |
GRAND HOTEL M G ROAD ERNAKULAM REPRESENTED BY ITS PARTNER Vs. KERALA STATE ELECTRICITY BOARD THIRUVANANTHAPURAM REPRESENTED BY ITS CHAIRMAN
|
June 1, 2012 |
GUNASEKHAR Vs. STATE OF KERALA
|
August 22, 2012 |
GURU JEWELERS Vs. RAMACHANDRAN S/O KESAVAN NALUTHENNGUNKAL
|
March 14, 2012 |
GURUDEVA CHARITABLE TRUST Vs. T A VIJAYAN
|
May 22, 2012 |
H.BADARUDEEN Vs. UNION OF INDIA
|
September 4, 2012 |
H.G. DR. YACOB MAR IRENAIOS Vs. DISTRICT COLLECTOR
|
December 6, 2012 |
H.M. NAJEEM, BHARANAPARAMBIL Vs. HEADLOAD WORKERS UNION
|
November 19, 2012 |
H.P. GURUSHANKARA Vs. VICE- CHANCELLOR
|
November 21, 2012 |
HABEEB M S/O ABDUL MAJEED Vs. GOKULAM CHITS AND FINANCE CO PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR
|
April 17, 2012 |
HABEEBA THACHAMPARA W/O PILAKKADAN ADDUL RAZACK Vs. PULLATTIL SULAIKHA D/O ABOOBACKER MASTER AND ORS
|
March 2, 2012 |
HABUSATH BEEVI Vs. STATE OF KERALA
|
August 13, 2012 |
HAFSATH Vs. SUB REGISTRAR
|
December 10, 2012 |
HAILEYBURIA TEA ESTATE LTD Vs. ISRAVEL
|
November 8, 2012 |
HAILEYBURIA TEA ESTATES LIMITED Vs. CUSTODIAN & CONSERVATOR OF VESTED FORESTS
|
July 6, 2012 |
HAJIRA.V K Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
August 9, 2012 |
HAKKIM BATHERI Vs. O.K. KUNHIKRISHNAN
|
November 9, 2012 |
HALEEL RAHMAN Vs. QUILON CO-OPERATIVE URBAN BANK LTD
|
May 21, 2012 |
HALEEMA BEEVI Vs. DISTRICT COLLECTOR
|
October 19, 2012 |
HALVI.K.S. Vs. UNIVERSITY OF CALICUT
|
October 12, 2012 |
HAMEED Vs. STATE OF KERALA
|
November 8, 2012 |
HAMEED S/O ALI MUHAMMED Vs. UNION OF INDIA
|
July 9, 2012 |
HAMEED T ABDULLA Vs. KOYENCO AUTOS PVT LTD
|
July 24, 2012 |
HAMSA HAJI Vs. MANJERI MUNICIPALITY
|
August 6, 2012 |
HAMZA Vs. STATE OF KERALA
|
June 25, 2012 |
HAMZA P T Vs. STATE OF KERALA
|
February 1, 2012 |
HAMZA PULLODEN Vs. KERALA STATE HAJ COMMITTEE
|
October 5, 2012 |
HAMZA, S/O.MUHAMMED KUTTY Vs. ASYA, D/O.CHOORAKKODAN MOIDU
|
November 8, 2012 |
HANEEFA Vs. STATE OF KERALA
|
September 3, 2012 |
HANNATH MATHEW Vs. DIRECTOR GENERAL OF POLICE
|
July 23, 2012 |
HANOKS ENTERPRISES Vs. INTELLIGENCE INSPECTOR
|
August 3, 2012 |
HAR SALES CORPORATION SOUTH BAZAR KANNUR Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES SPECIAL CIRCLE KANNUR
|
May 23, 2012 |
HARI KUMAR Vs. SUDHA
|
June 19, 2012 |
HARI P. Vs. THE STATE OF KERALA
|
September 11, 2012 |
HARI S Vs. ASSISTANT SECRETARY CENTRAL BOARD OF SECONDARY EDUCATION REGIONAL OFFICE
|
May 29, 2012 |
HARIDAS Vs. DISTRICT COLLECTOR
|
August 2, 2012 |
HARIDAS S/O.CHATHUNNI Vs. STATE OF KERALA
|
November 30, 2012 |
HARIHARA VARMA Vs. GIRIJA MENON
|
September 5, 2012 |
HARIKUMAR J Vs. KERALA WATER AUTHORITY
|
June 26, 2012 |
HARINARAYANAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
HARISH BABU MADDINENI Vs. STATE OF KERALA
|
January 5, 2012 |
HARISH BABU MADDINENI Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM KOCHI
|
April 17, 2012 |
HARISH BABU MADDINENI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
October 9, 2012 |
HARISH BABU MADDINENI Vs. STATE OF KERALA
|
August 3, 2012 |
HARISH K.P. Vs. SBI LIFE INSURANCE COMPANY LTD
|
December 20, 2012 |
HARISON R S/O ROBINSON Vs. AUTHORISED OFFICER CHIEF MANAGER
|
July 13, 2012 |
HARITHA T Vs. DHANALAKSHMI BANK
|
July 19, 2012 |
HAROON RASHEED Vs. STATE OF KERALA
|
June 25, 2012 |
HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
August 9, 2012 |
HARRISONS MALAYALAM LTD Vs. KALIDAS P N
|
April 3, 2012 |
HARRISONS MALAYALAM LTD Vs. REGIONAL PROVIDENT FUND
|
January 4, 2012 |
HASEENA T A Vs. SUB INSPECTOR OF POLICE
|
October 1, 2012 |
HASSAN MOIDEEN S/O MOIDEENKUTTY HAJI POTTAMMEL PADINJARATHIL HOUSE, EDACHALAM PERASSANNUR, KUTTIPPURAM, MALAPPURAM DISTRICT Vs. THE DISTRICT COLLECTOR COLLECTORATE, POST MALAPPURAM, MALAPPURAM DISTRICT - 687370,
|
July 20, 2012 |
HASSANKUNHI Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
|
November 28, 2012 |
HATHIM S/O MOOSAKOYA Vs. AHAMMED HAJI S/O S P KADHAR HAJI KALARIKKAL S P NIVAS SANKARANELLOOR KOOTHUPARAMBA
|
April 20, 2012 |
HBL POWER SYSTEMS LTD Vs. STATE OF KERAL REPRESENTED BY CHIEF SECRETARY
|
April 9, 2012 |
HDFC BANK LTD Vs. INTELLIGENCE OFFICER
|
November 27, 2012 |
HDFC BANK LTD Vs. REMADEVI SRINIKETHAN
|
December 5, 2012 |
HELEN SHABNA ANGEL Vs. BABY, JINU, SHALBIN MARTIN AND CIRCLE INSPECTOR OF POLICE
|
November 21, 2012 |
HELEN THULASI BHAI Vs. BENSON ALBIN PRAKASH
|
November 15, 2012 |
HELMA Vs. FRANCIS SYMON @ SIJU
|
June 22, 2012 |
HERBERT S/O JOSEPH Vs. JOHNKUTTY S/O PAULOSE
|
March 9, 2012 |
HI-TECH ELECTRO THERMICS (P) LTD Vs. STATE LEVEL COMMITTEE
|
October 18, 2012 |
HI-TECH TOWERS ENGINEERS AND CONTRACTORS VIII/475 MEEMPARA P O PUTHENCRUZ ERNAKULAM Vs. KERALA STATE ELECTRICITY BOARD REP BY ITS CHAIRMAN VAIDYUTHI BHAVAN PATTAM THIRUVANANTHAPURAM
|
May 21, 2012 |
HIGH RANGE SCHEDULED CASTS SERVICE CO-OPERATIVE SOCIETY LTD Vs. KANNAN DEVAN HILLS PLANTATION CO.LTD
|
October 5, 2012 |
HILAL Vs. STATE OF KERALA
|
June 11, 2012 |
HILL WOOD FURNITURE PVT. LTD. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. VIII
|
November 16, 2012 |
HILUR MUHAMMED Vs. STATE BANK OF TRAVANCORE
|
July 3, 2012 |
HINDMOL Vs. GOKULAM CHIT AND FINANCE CO (P) LTD.
|
November 2, 2012 |
HINDU AIKYAVEDI Vs. STATE OF KERALA
|
September 10, 2012 |
HINDUSTAN PETROLUEM CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
March 30, 2012 |
HKA AGENCIES Vs. SECRETARY TAXES, GOVERNMENT OF KERALA
|
February 13, 2012 |
HMT MACHINE TOOLS LTD KALAMASSERY REPRESENTED BY GENERAL MANAGER Vs. INDUSTRIAL TRIBUNAL ALAPPUZHA
|
April 13, 2012 |
HONEY THANKACHAN Vs. STATE OF KERALA
|
March 12, 2012 |
HOTEL MALAYORAM GATEWAY PVT. LTD Vs. MEMBER SECRETARY
|
October 11, 2012 |
HOTEL MALIKA RESIDENCY Vs. STATE OF KERALA
|
June 28, 2012 |
HOTEL MARRIOS Vs. MEMBER SECRETARY
|
November 16, 2012 |
HOTEL SAVOY Vs. MALABAR AIRCOM
|
November 2, 2012 |
HOTEL WHITE DAMMAR INTERNATIONAL PVT LTD Vs. STATE OF KERALA
|
July 2, 2012 |
HOTEL WYTE PORTICO Vs. MEMBER SECRETARY
|
October 30, 2012 |
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Vs. UNION OF INDIA
|
November 17, 2012 |
HUSSAIN Vs. UNION OF INDIA
|
December 13, 2012 |
HYDERALI S/O ALIKUTTY Vs. DISTRICT COLLECTOR MALAPPURAM
|
March 6, 2012 |
HYDRALI Vs. STATE OF KERALA
|
November 30, 2012 |
I L ANTO S/O LONA Vs. KSHEMAVILASOM COMPANY LIMITED
|
July 10, 2012 |
I N RAJAN Vs. AUTHORISED OFFICER
|
June 6, 2012 |
I.N.SREEKUMAR Vs. KERALA AGRICULTURAL UNIVERSITY
|
November 15, 2012 |
IATA AGENTS ASSOCIATION OF INDIA Vs. UNION OF INDIA
|
November 27, 2012 |
IBRAHIM Vs. DEVAKI AMMA
|
July 30, 2012 |
IBRAHIM Vs. STATE OF KERALA
|
July 3, 2012 |
IBRAHIM K S/O ABDUSAMAD Vs. DISTRICT COLLECTOR MALAPPURAM UP HILL P O MALAPPURAM
|
May 28, 2012 |
IBRAHIM KUTTY Vs. JAMEELA
|
August 6, 2012 |
IBRAHIM S/O ABDULLA Vs. AYISHA W/O IBRAHIM
|
July 25, 2012 |
IBRAHIM.A Vs. KONDOTTY GRAMA PANCHAYAT
|
November 5, 2012 |
ICICI LOMBARD GENERAL INSURANCE CO.LTD Vs. KESAVAN
|
September 19, 2012 |
IDAVOOR SREEDHARMA SASTHA Vs. RAVEENDRA BABU
|
August 10, 2012 |
IDIRAMMA S Vs. DISTRICT EDUCATIONAL OFFICER
|
October 9, 2012 |
ILLIAS S/O ISMAIL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
August 16, 2012 |
IN RE COCHIN DEVASWORS BOARD Vs. STATE
|
April 11, 2012 |
INAYATHU HUSSAIN KHAN Vs. DISTRICT COLLECTOR
|
March 5, 2012 |
INDANE DISTRIBUTORS FORUM Vs. INDIAN OIL CORPORATION LIMITED
|
December 5, 2012 |
INDIA COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. VIJAYAKUMARI @ VIJAYA PILLAI
|
February 17, 2012 |
INDIA TECHS LTD. Vs. ASST. COMMISSIONER (ASSESSMENT), COMMERCIAL TAXES SPECIAL CIRCLE-II, ERNAKULAM, KOCHI
|
December 19, 2012 |
INDIAN OVERSEAS BANK Vs. ELECTRO ACCOUSTICS PRIVATE LIMITED
|
July 16, 2012 |
INDIAN OVERSEAS BANK, QUILON Vs. THE QUILON MUNICIPALITY, QUILON
|
February 29, 2012 |
INDIAN PENTECOSTAL CHURCH OF GOD Vs. STATE OF KERALA
|
November 28, 2012 |
INDIAN PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, KOCHI
|
April 11, 2012 |
INDIRA Vs. KUNHIMANGALAL GRAMA PANCHAYAT
|
November 27, 2012 |
INDIRA Vs. MOLY BABU
|
November 21, 2012 |
INDIRA MURALI Vs. STATE OF KERALA
|
December 12, 2012 |
INDIRA P. Vs. AUTHORISED OFFICER/MANAGER, PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD.
|
July 17, 2012 |
INDIRA THAYYIL Vs. VATAKARA CO-OPERATIVE AGRICULTURAL
|
November 5, 2012 |
INDIRAMMA Vs. MANOHARAN
|
April 4, 2012 |
INDO ASSOCIATES Vs. THE COMMISSIONER OF COMMERCIAL TAXES, THIRUVANANTHAPURAM
|
December 20, 2012 |
INDUS IND. BANK LTD Vs. INTELLIGENCE INSPECTOR, SQUAD
|
September 4, 2012 |
INDUS TOWERS LTD Vs. EDAPAL GRAMA PANCHAYAT
|
June 21, 2012 |
INKAL VENTURES PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF COMMERCIAL TAXES THIRUVANANTHPURAM
|
April 24, 2012 |
INLAND WATERWAYS AUTHORITY OF INDIA Vs. THANKAMONY
|
February 23, 2012 |
INSPECTOR OF LEGAL METROLOGY ALUVA Vs. JUDE PAUL M/S. VATHIKULAM TRADE
|
November 17, 2012 |
INTEGRATED FINANCE CO LTD Vs. THOMAS
|
December 3, 2012 |
INTERNATIONAL MERCHENTISE TRADES & PVT. LTD Vs. RECOVERY OFFICER, OFFICE OF THE RECOVERY OFFICER
|
October 5, 2012 |
INTERNATIONAL TRADE LINKS Vs. A M SALAM
|
August 17, 2012 |
IRSHAD S/O.MUHAMMED ALIAS BAVA Vs. CHEKKUTTY HAJI
|
December 6, 2012 |
ISHAQUE Vs. CHERUVATHODI AYISHABI
|
September 11, 2012 |
ISHAQUE KURIKKAL Vs. MANJERI MUNICIPALITY
|
September 6, 2012 |
ISHWARA NAIK Vs. AISAMMA
|
September 18, 2012 |
ISHWARA R AIL Vs. P M ABBAS HAJI S/O MOIDEEN
|
October 3, 2012 |
ISMAIL Vs. STATE OF KERALA
|
August 21, 2012 |
ISMAIL Vs. STATE OF KERALA
|
March 21, 2012 |
ISMAIL M P Vs. DISTRICT COLLECTOR COLLECTORATE
|
October 1, 2012 |
ISSAC Vs. KERALA OMBUDSMAN OFFICE OF THE OMBUDSMAN FOR LOCAL SELFGOING BODIES
|
July 24, 2012 |
J S AJITH KUMAR Vs. KERALA WATER AUTHORITY
|
July 3, 2012 |
J SHERLY (UNDER ORDERS OF SUSPENSION) W/O K V BABU Vs. STATE OF KERALA
|
February 17, 2012 |
J. ALPHONSA Vs. STATE OF KERALA, SECRETARIAT
|
March 12, 2012 |
J. SREENIVAS Vs. K. SIVADAS
|
February 29, 2012 |
J.K. RESIDENCY CHERAVATHUR Vs. MEMBER SECRETARY
|
October 16, 2012 |
J.MARIAMMA Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
November 8, 2012 |
J.S.SUDHA Vs. NEYYATTINKARA CO-OPERATIVE URBAN BANK LTD
|
September 28, 2012 |
J.SASIKUMARI AMMA Vs. COMMISSIONER OF LAND REVENUE
|
September 24, 2012 |
JABBAR, S/O. MUHAMMED, KAYYALIKKAL HOUSE, PULLANJIMEDU, THAMARASSERY, KOZHIKODE DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
September 3, 2012 |
JACOB ALIAS JAIMON Vs. STATE OF KERALA
|
March 7, 2012 |
JACOB CHACKO ALAYKAL Vs. CHUZHALI SERVICE CO-OPERATIVE BANK LTD
|
September 4, 2012 |
JACOB MAMPILLY Vs. SISILY MATHEW
|
May 23, 2012 |
JACOB MATHEW Vs. MANIKANTAN ALIAS G MANI
|
July 13, 2012 |
JACOB P.ABRAHAM Vs. MOHAN V.MANI
|
October 5, 2012 |
JACOB PUNNOOSE KOVOOR Vs. CONTROLLER OF EXAMINATIONS MAHATMA GANDHI UNIVERSITY PRIYADARSHINI HILLS P O ATHIRAMPUZHA KOTTAYAM
|
May 11, 2012 |
JACOB S/O ANTONY Vs. KERALA STATE REPRESENTED BY THE S I OF POLICE
|
August 21, 2012 |
JACOB.M.I Vs. TEENA
|
September 24, 2012 |
JAFARKHAN Vs. KOCHUMARAKKAR
|
January 18, 2012 |
JAFFAR CHUNGATH Vs. STATE OF KERALA
|
June 7, 2012 |
JAGADEESH CHANDRAN Vs. THRISSUR DISTRICT CO-OPERATIVE BANK
|
April 3, 2012 |
JAGAN THOMAS Vs. STATE OF KERALA
|
February 28, 2012 |
JAGANMAYAN BALAJI Vs. KUNJURAMAN
|
July 23, 2012 |
JAGATHI, S/O.NARAYANAN ACHARI Vs. S.H.O. BEDAKAM POLICE STATION
|
November 17, 2012 |
JAHANGEER Vs. STATE OF KERALA
|
November 28, 2012 |
JAIMY MATHEW Vs. STATE OF KERALA REP. BY SECRETARY TO GOVERNMENT
|
November 28, 2012 |
JAIN JOSEPH Vs. STATE OF KERALA REP. BY THE SECRETARY
|
August 13, 2012 |
JAIN PAUL KURIAKOSE Vs. ASHA BABU
|
October 10, 2012 |
JAIS M. JOSEPH Vs. STATE OF KERALA
|
February 24, 2012 |
JAISLAL J S Vs. SUPERINTENDENT OF POLICE KOTTARAKKARA KOLLAM
|
May 21, 2012 |
JAISON ANTONY Vs. CICY THOMAS
|
June 19, 2012 |
JAISON S/O JAYARAMAN Vs. SUPERINTENDENT OF POLICE KANNUR
|
March 12, 2012 |
JAISON THOMAS Vs. TAHSILDAR THODUPUZHA
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March 5, 2012 |
JAISON, S/O ANTONY AND ORS Vs. STATE OF KERALA
|
December 6, 2012 |
JALAJA DILEEP Vs. REVENUE DIVISIONAL OFFICER
|
July 13, 2012 |
JALAJA V NAIR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 27, 2012 |
JAMAL MUHAMMED V K Vs. ADDITIONAL REGISTERING AUTHORITY
|
July 3, 2012 |
JAMEELA Vs. UNITED INDIA INSURANCE CO LTD
|
November 7, 2012 |
JAMEELA BEEVI Vs. BASHEER
|
February 29, 2012 |
JAMEELA BEEVI Vs. STATE OF KERALA
|
March 23, 2012 |
JAMES Vs. MATHEW
|
October 5, 2012 |
JAMES CHENNATTU Vs. VEKKECHALIL MATHEW
|
November 30, 2012 |
JAMES FERNANDEZ ALIAS CHINGAN Vs. LEELAMMA FERNANDEZ
|
July 24, 2012 |
JAMES K JOSEPH Vs. UNION OF INDIA
|
May 2, 2012 |
JAMES MANALEL PROFESSOR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
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July 20, 2012 |
JAMES N X Vs. DISTRICT COLLECTOR
|
September 28, 2012 |
JAMES T D Vs. JACOB JOHNSON AND ORS
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July 26, 2012 |
JAMES VARGHESE Vs. STATE OF KERALA
|
September 7, 2012 |
JAMES, S/O. LONAKUTTY Vs. RAPHEL, S/O. LONAKUTTY
|
October 11, 2012 |
JAMSHID T S/O MAJEED Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
July 10, 2012 |
JANAKI Vs. CHANDRAN
|
January 6, 2012 |
JANAKI AND ORS Vs. M J XAVIER AND ORS
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March 30, 2012 |
JANAKI, D/O MOOLATHMATTIL KALI Vs. STATE OF KERALA; EXCISE INSPECTOR, PARAPPANANGADI
|
November 30, 2012 |
JANAKI, D/O. MOOLATHMATTIL KALI, PERUVALLOOR AMSOM, OLAKARA DESOM Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM AND THE EXCISE INSPECTOR, PARAPPANANGADI
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November 30, 2012 |
JANAKI,D/O. KOMBI Vs. KAMALAM @ KAMALADEVI
|
December 1, 2012 |
JANARDHANAN Vs. BHAGAVATHY TEMPLE BHARANA SAMITHI
|
August 2, 2012 |
JANARDHANAN, S/O.CHATHUKUTTY Vs. RAMANI W/O.PRABHAKARAN
|
November 9, 2012 |
JANATHA TRADING CORPORATION Vs. SUB INSPECTOR OF POLICE
|
July 24, 2012 |
JANE JAMES Vs. JESSY JOHNSON
|
October 19, 2012 |
JANET MATHEW MATHEW FERNANDEZ Vs. THAREESA AMMA JOHNSON
|
August 10, 2012 |
JANILKUMAR, TAHSILDAR, KOZHIKODE Vs. STATE INFORMATION COMMISSION, KERALA PUNNEN ROAD, THIRUVANANTHAPURAM, P. RADHAKRISHNAN, PAVOOR HOUSE, THAROPINE POST, VATAKARA TALUK, KOZHIKODE AND TAHSILDAR, VATAKARA (PUBLIC INFORMATION OFFICER)
|
June 11, 2012 |
JANIZ K THOMAS Vs. STATE OF KERALA
|
August 17, 2012 |
JANU Vs. THANKA
|
July 16, 2012 |
JANUAMMA K K W/O LATE BALAKURUP Vs. UNION OF INDIA, REPRESENTED BY THE DEPUTY SECRETARY, MINISTRY OF LAW AFFAIRS
|
March 14, 2012 |
JASEELA K T W/O SADIQUE M V Vs. K P PRAKASHAN S/O DAMODARAN
|
March 20, 2012 |
JASEENTHA Vs. STATE OF KERALA
|
December 19, 2012 |
JASHIM Vs. THANOOJA
|
August 16, 2012 |
JASMINE Vs. KUNHUMON P.V.K
|
November 21, 2012 |
JAYA RAJU Vs. AUTHORISED OFFICER & CHIEF MANAGER
|
September 26, 2012 |
JAYA S AND ORS Vs. GOVERNMENT OF KERALA AND ORS
|
March 21, 2012 |
JAYA SREEDHAR Vs. MURALEEDHARAN NAIR
|
June 26, 2012 |
JAYACHANDRAN Vs. SUB INSPECTOR OF POLICE
|
October 11, 2012 |
JAYADEVAN Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES PALAKKAD
|
May 24, 2012 |
JAYAKRISHNAN Vs. BABY
|
September 7, 2012 |
JAYAKUMAR Vs. HILUR MUHAMED
|
January 13, 2012 |
JAYAKUMARI Vs. NAZAR
|
March 29, 2012 |
JAYALAKSHMI Vs. STATE OF KERALA
|
December 11, 2012 |
JAYALAKSHMI Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
October 3, 2012 |
JAYALAKSHMY ALIAS JAYAKUMARI Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
|
April 27, 2012 |
JAYAMALA Vs. STATE OF KERALA
|
July 13, 2012 |
JAYAMMA AND ORS Vs. LAILA AND ORS
|
November 2, 2012 |
JAYAN Vs. STATE OF KERALA
|
August 10, 2012 |
JAYAN K V Vs. K P MOHANKUMAR
|
July 23, 2012 |
JAYAN K.S. AND ORS. Vs. STATE OF KERALA AND ORS.
|
February 10, 2012 |
JAYAN P.S Vs. MADAKKATHARA GRAMA PANCHAYATH
|
September 4, 2012 |
JAYAPRAKASAN.K.P Vs. STATE OF KERALA
|
May 31, 2012 |
JAYAPRAKASH Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER, MALAPPURAM
|
June 5, 2012 |
JAYAPRAKASH Vs. DISTRICT POLICE CHIEF KOTTAYAM
|
April 12, 2012 |
JAYAPRAKASH Vs. THE DISTRICT COLLECTOR, PALAKKAD
|
June 13, 2012 |
JAYAPRAMOD P Vs. DEPUTY DIRECTOR OF EDUCATION KOZHIKODE
|
June 18, 2012 |
JAYARAM NONDA Vs. STATE OF KERALA
|
August 8, 2012 |
JAYARANI Vs. STATE OF KERALA
|
July 19, 2012 |
JAYASANKAR ALIAS KUNJU Vs. DISTRICT POLICE CHIEF
|
July 4, 2012 |
JAYASREE Vs. VIVEKANANDAN
|
March 9, 2012 |
JAYASREE Vs. COCHIN PETROMINE P. LTD
|
January 30, 2012 |
JAYASREE SURESH Vs. STATE OF KERALA, REP. BY SECRETARY
|
September 4, 2012 |
JAYASREE V K Vs. REGISTRAR PAREEKSHA BHAVAN,UNIVERSITY OF CALICUT
|
March 6, 2012 |
JAYASREE V.K. Vs. V.L. VISWALATHA
|
January 19, 2012 |
JAYESH P.S. Vs. M.SUKUMAR
|
November 28, 2012 |
JAYSON VARGHESE AND OTHERS Vs. STATE OF KERALA AND ANOTHER
|
August 1, 2012 |
JBL TIMBER INDUSTRIES Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST DEPARTMENT OF COMMERCIAL TAXES
|
July 25, 2012 |
JEAN SAM Vs. STATE OF KERALA
|
March 22, 2012 |
JEEMON V R Vs. STATE OF KERALA
|
January 11, 2012 |
JEEVAKUMAR.V.S. Vs. PRINCIPAL SECRETARY
|
September 18, 2012 |
JEEVAN AYURVEDIC BEACH RESORT Vs. REGIONAL DIRECTOR
|
November 9, 2012 |
JEMINI N V S/O N D VARKEY Vs. STATE OF KERALA REP BY THE SECRETARY REVENUE DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
March 7, 2012 |
JENSEN MATHEW Vs. STATE OF KERALA
|
December 5, 2012 |
JENSON PAUL Vs. STATE OF KERALA
|
July 10, 2012 |
JEROME Vs. STATE OF KERALA
|
November 1, 2012 |
JES PAUL Vs. STATE OF KERALA
|
July 27, 2012 |
JESSY Vs. ALEX EAPEN
|
December 13, 2012 |
JESSY ANTONY Vs. TATA TEA COMPANY LTD
|
December 4, 2012 |
JESSY, W/O.FRANCIS Vs. BHASKARAN, S/O.UNTAN
|
November 19, 2012 |
JESTY DOMINIC Vs. DISTRICT COLLECTOR
|
November 27, 2012 |
JEWEL HOMES PVT LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 10, 2012 |
JEYAPRASAD S.D. Vs. GOVERNMENT OF KERALA
|
October 5, 2012 |
JIBU MATHEW Vs. ST. MICHELS CHURCH, THATHAMPILLY
|
August 10, 2012 |
JIJEEV Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 25, 2012 |
JIJI JOSEPH Vs. TOMY IGNATIUS
|
November 12, 2012 |
JIJO THANKACHAN Vs. STATE OF KERALA REPRESENTED BY HOME SECRETARY SECRETARIATE
|
June 12, 2012 |
JIJOMON PULLANKUNNEL JOHN Vs. NEEZHOOR GRAMA PANCHAYAT
|
October 3, 2012 |
JIJUMON M M S/O SRI A MOHAMMED ILLIAS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY GENERAL EDUCATION DEPARTMENT GOVTSECRETARIAT THIRUVANANTHAPURAM
|
March 20, 2012 |
JIMESH JOSE Vs. STATE OF KERALA
|
November 21, 2012 |
JINESH K.V. Vs. KOCHUTHRESSIA
|
July 31, 2012 |
JISHA Vs. SPECIAL DEPUTY TAHASILDAR (RR), THE KERALA STATE FINANCIAL ENTERPRISES LTD., VILLAGE OFFICER AND THE BRANCH MANAGER, THE KERALA STATE FINANCIAL ENTERPRISES LTD.
|
November 6, 2012 |
JISHAN S Vs. AUTHORISED OFFICER
|
August 7, 2012 |
JITHIN J ADHIKARAM Vs. STATE OF KERALA
|
June 8, 2012 |
JITHU N.S., S/O. SUKUMARAN, NEDUVELIL HOUSE, PAZHOOR P.O. PIRAVOM Vs. K.C. JOY, KAKKANATTIL HOUSE, KALAMBOOR P.O. PIRAVOM AND ORS.
|
July 17, 2012 |
JITHU S/O SASI Vs. ALLI
|
August 16, 2012 |
JNANADAS Vs. SUKUMARAN
|
May 23, 2012 |
JOBIN JOSE Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM REP BY THE REGISTRAR ATHIRAMPUZHA P O KOTTAYAM
|
May 11, 2012 |
JOBY GEORGE Vs. THOMAS VARGHESE
|
April 13, 2012 |
JOBY T.A. Vs. DAISON M.D.
|
February 29, 2012 |
JOE JOSEPH S/O LEON JOSEPH Vs. P.K.KUNJUMON S/O KARUNAKARAN
|
March 8, 2012 |
JOEMON JOSEPH Vs. THE ADDITIONAL DISTRICT MAGISTRATE, ERNAKULAM
|
June 6, 2012 |
JOEMON KURIAKOSE Vs. DISTRICT SUPERINTENDENT OF POLICE
|
June 28, 2012 |
JOHN Vs. P. JANAKI
|
July 30, 2012 |
JOHN Vs. ABRAHAM VARGHESE
|
September 12, 2012 |
JOHN C N VIJAYA BHAVAN KADAPPA MURI MYNAGAPPALLY VILLAGE KUNNATHOOR KOLLAM Vs. RAVEENDRAN KOKKADU VEEDU
|
March 15, 2012 |
JOHN J. ILLICKAN Vs. SHEELA PHILIP
|
November 2, 2012 |
JOHN JACOB EAPEN Vs. STATE OF KERALA
|
June 8, 2012 |
JOHN MATHAI S/O MATHAI Vs. STATE OF KERALA REPRESENTED BY SECRETARY INDUSTRIES SECRETARIATE TRIVANDRUM
|
May 24, 2012 |
JOHN MATHEW Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS THIRUVANANTHAPURAM
|
May 29, 2012 |
JOHN MONDERA Vs. STATE OF KERALA - REPRESENTED BY THE PUBLIC PROSECUTOR
|
August 16, 2012 |
JOHN S/O NELLISSERY SEBASTIAN Vs. T V SOMAN
|
September 12, 2012 |
JOHN VARGHESE Vs. M K MURALEEDHARAN S/O M K KUMARAN
|
July 20, 2012 |
JOHN.M.V Vs. K.S. SCARIA
|
September 7, 2012 |
JOHNSON Vs. DISTRICT COLLECTOR, COLLECTORATE, THRISSUR; PAULOSE, S/O EKKADAN PAILOD; DAISY, W/O BABY
|
April 12, 2012 |
JOHNSON C.J. Vs. DISTRICT COLLECTOR ERNAKULAM
|
December 3, 2012 |
JOHNSON C.N. Vs. UNION OF INDIA
|
November 7, 2012 |
JOHNSON M K Vs. STATE OF KERALA
|
August 22, 2012 |
JOHNSON, S/O. POULO, PAROKARAN HOUSE, PARAKADAVU VILLAGE, MAMBRA KARA Vs. SUNNY. P.P., PAROKARAN HOUSE, PARAKADAVU VILLAGE, MAMBRA KARA,
|
July 25, 2012 |
JOHNY Vs. K T JOSEOH
|
June 8, 2012 |
JOHNY J VILANGADAN Vs. GENERAL MANAGER SOUTHERN RAILWAY
|
July 11, 2012 |
JOHNY JOSEPH Vs. STATE OF KERALA
|
June 19, 2012 |
JOHNY JOSEPH Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF LOCAL SELF ADMINSTRATION GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 22, 2012 |
JOHNY KURUVILLA Vs. LIZAMMA AUGUSTINE
|
October 17, 2012 |
JOHNY S/O JOSEPH Vs. AJESH ALIAS ALI S/O GOPINATHAN
|
July 19, 2012 |
JOICY JOSE, D/O.JOSE MATHEW Vs. STATE OF KERALA
|
October 3, 2012 |
JOJI EDATTEL Vs. REGIONAL TRANSPORT OFFICER
|
July 11, 2012 |
JOJI MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
JOJO JOSEPH Vs. STATE OF KERALA
|
October 5, 2012 |
JOJU P.G Vs. DEPUTY TAHASILDAR
|
September 20, 2012 |
JOLLY GEORGE Vs. FEDERAL BANK LTD
|
August 9, 2012 |
JOLLY JOSE Vs. SECRETARY KADANAD P O KOTTAYAM DISTRICT
|
May 23, 2012 |
JOLY Vs. DIRECTOR GENERAL OF PROSECUTION
|
September 20, 2012 |
JOMOL TRADING COMPANY Vs. COMMERCIAL TAX OFFICER
|
November 5, 2012 |
JOMY Vs. SECRETARY RTA
|
June 25, 2012 |
JOMY K GEORGE Vs. EXECUTIVE ENGINEER
|
July 3, 2012 |
JOMY SEBASTIAN VALIYAMANGALATH THALAPALAM MEENACHIL TALUK PLASSANAL Vs. STATE OF KERALA REPRESNTED BY DISTRICT COLLECTOR KOTTAYAM
|
March 12, 2012 |
JOMY THOMAS MANJOORAN Vs. KERALA STATE ELECTRICITY BOARD
|
December 10, 2012 |
JOSCO C GEORGE Vs. STATE OF KERALA DEPARTMENT OF HEALTH AND FAMILY WELFARE
|
August 7, 2012 |
JOSCO GOLD CORPORATION PVT LTD Vs. COMMERCIAL TAX OFFICER
|
February 4, 2012 |
JOSE Vs. GEETHA VASUDEVAN
|
September 10, 2012 |
JOSE Vs. MAGY JOHN ALIAS MARY D/O LATE CHACKO CHANAYIL NETTOOR
|
April 12, 2012 |
JOSE Vs. JOY K.J.
|
January 17, 2012 |
JOSE ALEXANDER Vs. RAJESH.E.M.
|
December 5, 2012 |
JOSE ANTONY THOTTASSERY Vs. ANIL KURUVILLA
|
January 11, 2012 |
JOSE FRANCIS Vs. AUTHORIZED OFFICER UNION BANK OF INDIA
|
August 6, 2012 |
JOSE G. UKKEN Vs. BABY MANJOORAN
|
November 19, 2012 |
JOSE JACOB Vs. AUTHORISED OFFICER CUM CHIEF MANAGER
|
May 2, 2012 |
JOSE JACOB Vs. SECRETARY THALAYOLAPARAMBU GRAMA PANCHAYATH THALAYOLAPARAMBU P O KOTTAYAM DIST
|
May 21, 2012 |
JOSE JOSEPH Vs. OMANAKUTTY AMMA
|
January 25, 2012 |
JOSE JOSEPH Vs. ELDHO MATHEW
|
July 31, 2012 |
JOSE K V Vs. MANAGING DIRECTOR
|
July 3, 2012 |
JOSE LINAKER CELHO Vs. STATE OF KERALA
|
June 6, 2012 |
JOSE MATHEW Vs. STATE OF KERALA
|
September 25, 2012 |
JOSE P THOMAS Vs. MATHEW ABRAHAM
|
September 4, 2012 |
JOSE THANKACHAN Vs. P.G. GEORGE
|
November 2, 2012 |
JOSE THOMAS Vs. STATE OF KERALA
|
October 1, 2012 |
JOSE THOMAS Vs. LAND REVENUE COMMISSIONER
|
October 5, 2012 |
JOSE V T Vs. AUTHORISED OFFICER AND CHIEF MANAGER
|
August 1, 2012 |
JOSE VILAYAVEEDAN Vs. GIRI K GEORGE
|
March 2, 2012 |
JOSEKUTTY Vs. STATE OF KERALA
|
August 21, 2012 |
JOSEPH Vs. SAJU
|
October 8, 2012 |
JOSEPH Vs. GOVERNMENT OF KERALA
|
September 5, 2012 |
JOSEPH Vs. STATE OF KERALA
|
April 3, 2012 |
JOSEPH Vs. NEELAKANTAN
|
January 11, 2012 |
JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
September 18, 2012 |
JOSEPH D'CRUZ Vs. STATE OF KERALA
|
September 6, 2012 |
JOSEPH HUBE Vs. K M SIVAN CHETTIYAR AND ORS
|
October 17, 2012 |
JOSEPH HUBE Vs. SANKARAN CHETTIYAR
|
July 23, 2012 |
JOSEPH JOE ISSAC Vs. SHANKAR MENON
|
July 23, 2012 |
JOSEPH JOFRY AND ORS Vs. STATE OF KERALA AND ORS
|
December 1, 2012 |
JOSEPH JOSE KANDATHIL PRAM VILLA Vs. T V RAJU
|
August 14, 2012 |
JOSEPH JOSEPH ALIAS REJI Vs. STATE OF KERALA
|
November 5, 2012 |
JOSEPH JULIAN OLIVERO @ JUDSON Vs. CARLTON ANTONY OLIVERO @ DERRY
|
October 15, 2012 |
JOSEPH K R Vs. ARCHDIOCESE OF VERAPOLY
|
March 12, 2012 |
JOSEPH K S Vs. PRASANNA
|
August 14, 2012 |
JOSEPH S/O ANDRAYOSE Vs. JOHN S/O ANDRAYOSE
|
June 15, 2012 |
JOSEPH S/O CHACKO Vs. ABDUL GAFOOR
|
August 16, 2012 |
JOSEPH S/O EESSUKUTTY Vs. STATE OF KERALA
|
July 4, 2012 |
JOSEPH S/O MATTAMANA POULOSE Vs. K J ABDULKHADER S/O KANDAYAN KAREEM
|
July 16, 2012 |
JOSEPH THOMAS Vs. CANARA BANK BRANCH MANAGER
|
July 9, 2012 |
JOSEPH THOMAS Vs. AXIS BANK
|
September 25, 2012 |
JOSEPH VARGHESE Vs. PRINCE
|
March 21, 2012 |
JOSEPH VARGHESE Vs. STATE OF KERALA
|
January 31, 2012 |
JOSEPH VILANGADAN, COCHIN Vs. AASMA TECHNO PRODUCTSPRIVATE LIMITED, COCHIN, REP. BY ITS MANAGING DIRECTOR
|
January 13, 2012 |
JOSEPH VINCENT Vs. ASSISTANT EXCISE COMMISSIONER
|
July 24, 2012 |
JOSEPH, S/O. JOSEPH Vs. K.C. MATHEW @ MATHAI
|
September 24, 2012 |
JOSEPH, S/O.ULAHANNAN Vs. KALLIANI, W/O.AMBADY
|
November 14, 2012 |
JOSEPHINA DAVIAS Vs. THRISSUR EXPRESSWAY LIMITED
|
August 13, 2012 |
JOSHI Vs. STATE OF KERALA
|
February 29, 2012 |
JOSHI DOMINI Vs. STATE OF KERALA
|
February 23, 2012 |
JOSHI P.MATHEW Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 5, 2012 |
JOSHI THOMAS Vs. UNION OF INDIA
|
March 5, 2012 |
JOSHY JOSEPH Vs. AUTHORISED OFFICER VIJAYA BANK
|
September 3, 2012 |
JOSHY K N Vs. K M ABDUL SHAEBI
|
January 18, 2012 |
JOSHY K.V. Vs. STATE OF KERALA
|
December 20, 2012 |
JOSHY VARGHESE Vs. STATE OF KERALA
|
December 12, 2012 |
JOSHY.C. GEORGE Vs. STATE OF KERALA
|
October 12, 2012 |
JOVIL KURIES & LOANS (P) LTD Vs. JOSE S/O KOLLANGARA KOCHUVAREED
|
November 20, 2012 |
JOY Vs. STATE OF KERALA
|
January 18, 2012 |
JOY Vs. THE ASST. EXECUTIVE ENGINEER, I.I.P (IDAMALAYAR IRRIGATION PROJECT)
|
June 6, 2012 |
JOY FRANCIS Vs. JOSEPH NETTO
|
March 12, 2012 |
JOY JOSEPH Vs. REVENUE DIVISIONAL OFFICER
|
October 1, 2012 |
JOY MATHEW Vs. STATE OF KERALA
|
July 2, 2012 |
JOY MATHEW Vs. K A THANKAPPAN
|
August 10, 2012 |
JOY PETER MANAGING PARTNER PETERS TYRE RE CYCLING THETTAYIL HOUSE ANGADIKADAVU ROAD ANGAMALI P O ERNAKULAM Vs. PUTHENCHIRA GRAMA PANCHAYATH MANIYAMKAVU PUTHENCHIRA SOUTH P O THRISSUR DISTRICT REPRESENTED BY ITS SECRETARY
|
April 13, 2012 |
JOY THOMAS Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY VUDHYUTHI BHAVAN PATTOM P.O., THIRUVANANTHAPURAM
|
June 1, 2012 |
JOY THOMAS Vs. DISTRICT LABOUR OFFICER
|
September 3, 2012 |
JOY, S/O. SELVAN, PUTHUVAL PUTHENVEEDU, VIKALANGA COLONY, VALLAKKADAVU WARD MUTTATHARA VILLAGE, THIRUVANANTHAPURAM, Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
November 20, 2012 |
JTL PROJECTS PRIVATE LIMITED Vs. OMPRAKASH RAMCHANDANI,S/O.CHIMANDAS
|
December 1, 2012 |
JUDE ANGLE SUDHIR Vs. EXPLORER TOURS AND TRAVELS PVT LTD
|
June 27, 2012 |
JUDISH Vs. ST JUDES SHRINE
|
November 29, 2012 |
JUDITH JOHN Vs. STATE OF KERALA
|
November 19, 2012 |
JUMAILA Vs. ABDUL GAFOOR
|
April 13, 2012 |
JUNEESH S/O YOONUS Vs. K SWAMINATHAN S/O KUNHIPACHAN AND ORS
|
March 26, 2012 |
JUNHILLATH DEVADASAM Vs. K.PADMAHABHAN
|
December 6, 2012 |
JUSTIN JOSEPH Vs. ADDL REGISTERING AUTHORITY
|
August 14, 2012 |
JUSTUS GOMEZ, AGED 68 YEARS S/O. ELIAS GOME, BEENA BHAVAN, 32/30 MADHAVAPURAM KADAKAMPALLY VILLAGE THIRUVANANTHAPURAM Vs. MANUEL GOMEZ S/O. ELIAS GOMEZ, TC 1/2, NEAR NORTH GATE OF VSSC (ISRO), PALLITHURA P.O. THIRUVANANTHAPURAM-695 001,
|
July 31, 2012 |
JUSTUS S/O YOHANNAN Vs. PRASANNA KUMARAN NAIR
|
July 16, 2012 |
JYOTHI FIRE WORKS Vs. INTELLIGENCE INSPECTOR, SQUAD NO V, COMMERCIAL TAXES
|
August 22, 2012 |
JYOTHI LAKSHMI T D Vs. MAHATMA GANDHI UNIVERSITY REPRESENTED BY ITS REGISTRAR PRIYADARSHINI HILLS ATHIRAMPUZHA P O KOTTAYAM
|
May 11, 2012 |
JYOTHI MARIAM JOHN Vs. UNION CHRISTIAN COLLEGE
|
June 20, 2012 |
JYOTHIKUMAR NAIR Vs. SASIKUMAR
|
June 13, 2012 |
K A ABDUL SALAM Vs. DISTRICT COLLECTOR ERNAKULAM
|
May 23, 2012 |
K A CHANDRAN Vs. STATE OF KERALA
|
August 2, 2012 |
K A HAMEED PROPRIETOR Vs. FAST TRACK TEAM
|
July 20, 2012 |
K A JAMES S/O AVIRAH Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
March 13, 2012 |
K A JITHIN Vs. MAHATMA GANDHI UNIVERSITY
|
July 26, 2012 |
K A MOHAMMED FEROSH Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
June 4, 2012 |
K A ROBERT Vs. LEELA KURIAN
|
June 14, 2012 |
K A TRADERS Vs. COMMERCIAL TAX OFFICER
|
July 24, 2012 |
K AALIKUTTY Vs. MANANTHAWADY BLOCK PANCHAYATH
|
August 22, 2012 |
K ABDUL RAHMAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVT
|
July 25, 2012 |
K ABDULLA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
July 30, 2012 |
K ANIL KUMAR Vs. KERALA STATE ELECTRICITY BOARD
|
August 3, 2012 |
K B NOUSHAD Vs. SECRETARY KANNUR DISTRICT SHOPS AND ESTABLISHMENTS
|
July 20, 2012 |
K B SAGUNA FULL TIME URDU TEACHER Vs. STATE OF KERALA
|
July 25, 2012 |
K B SURESHKUMAR Vs. REGIONAL TRSNSPORT AUTHORITY THRISSUR REPRESENTED BY ITS SECRETARY
|
April 27, 2012 |
K BALAKRISHNAN Vs. M RAJAN S/O GOPALAN MATHODAM VARAMKADAVU
|
July 23, 2012 |
K BHARATHAN Vs. DISTRICT POLICE CHIEF KOTTAYAM DISTRICT
|
August 9, 2012 |
K BHASKARAN, SNEHALAYAM AND ORS Vs. STATE OF KERALA AND ORS
|
September 7, 2012 |
K C AZEEZ Vs. E A MUHAMMED KABEER
|
June 5, 2012 |
K C BALAGOPAL S/O CHANDRASEKHARA MENON Vs. ASSISTANT EXCISE COMMISSIONER
|
July 2, 2012 |
K C CHACKO Vs. CUSTODIAN OF ECOLOGICALLY FRAGILE LANDS AND CHIEF CONSERVATOR OF FOREST THIRUVANANTHAPURAM
|
May 23, 2012 |
K C CHANDUKUTTY S/O IMBICHAKKU Vs. STATE OF KERALA
|
July 3, 2012 |
K C JOHN Vs. K C SEBASTIAN
|
August 21, 2012 |
K C PADMAKSHY Vs. STATE OF KERALA
|
June 22, 2012 |
K C VALSAMMA Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT GOVERNMENT OF KERALA
|
August 1, 2012 |
K C VELAYUDHAN NAIR Vs. STATE OF KERALA REPRESENTED BY THE ADDITIONAL SECRETARY REVENUE (DEVASWOMS) DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 22, 2012 |
K CHANDRAN Vs. PONNAPPA MOOTHAN
|
September 28, 2012 |
K CHANDRIKA AND ORS Vs. STATE OF KERALA AND ORS
|
March 14, 2012 |
K D RAJENDRA BABU Vs. PERUMPALAM GRAMA PANCHAYATH
|
July 2, 2012 |
K G KAILASANATHAN Vs. SAJISH BABU
|
March 30, 2012 |
K G NISHA Vs. PARAKODE SERVICE CO-OPERATIVE BANK LTD
|
July 25, 2012 |
K G RAMAKRISHNAN Vs. EXCISE COMMISSIONER
|
June 26, 2012 |
K G RAVEENDRAN Vs. STATE OF KERALA
|
July 9, 2012 |
K G SUMANGALA DEVI Vs. TAHSILDAR
|
September 4, 2012 |
K G THOMAS Vs. CORPORATION OF KOCHI
|
July 2, 2012 |
K GOVINDA PILLAI Vs. CORPORATION OF COCHIN
|
June 6, 2012 |
K GURUSWAMY Vs. LILLY JOHN
|
March 13, 2012 |
K H FLOOR GALLERY (P) LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 9, 2012 |
K HANEEFA S/O UBAIDULLA Vs. UNITED INDIA INSURANCE COMPANY LTD
|
March 9, 2012 |
K I ISSAC Vs. DEVADASAN
|
August 10, 2012 |
K I PAULOSE Vs. S MURALIDHARAN
|
July 24, 2012 |
K I RAJAPPAN Vs. REVENUE DIVISIONAL OFFICER
|
August 1, 2012 |
K J CELIN Vs. ASSISTANT COMMISSIONER OF POLICE KOZHIKODE
|
June 1, 2012 |
K J JACOB Vs. STATE OF KERALA
|
May 2, 2012 |
K JAYAKRISHNA Vs. KERALA PUBLIC SERVICE COMMISSION REP BY ITS SECRETARY TRIVANDRUM
|
January 3, 2012 |
K JAYAN Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT OF KERALA THIRUVANANTHAPURAM
|
February 10, 2012 |
K JYOTHINDRA KUMAR Vs. STATE OF KERALA
|
March 6, 2012 |
K K ALI Vs. JOSE KURIAN SONS HOTELS PVT LTD
|
June 8, 2012 |
K K BUILDERS A REGISTERED PARTNERSHIP FIRM REPRESENTED BY ITS MANAGING PARTNER K K MOHANDAS S/O K K KUNHIRAMANAGED Vs. STATE OF KERALA
|
May 2, 2012 |
K K DILEEPKUMAR Vs. STATE BANK OF INDIA
|
June 26, 2012 |
K K HARIDAS Vs. P S ANIRUDHAN
|
April 27, 2012 |
K K KRISHNAN Vs. GENERAL MANAGER
|
July 19, 2012 |
K K KUTTIALI Vs. DISTRICT COLLECTOR
|
August 1, 2012 |
K K LALITHA W/O M M HARI Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT
|
April 11, 2012 |
K K MANOJ KUMAR Vs. DISTRICT COLLECTOR
|
March 7, 2012 |
K K PRAVEEN Vs. AXIS BANK LTD
|
April 9, 2012 |
K K RATNAKARAN SON OF KUTTAPPAN Vs. GEORGE THOMAS
|
July 16, 2012 |
K K RESIDENCY Vs. STATE OF KERALA
|
August 21, 2012 |
K K SAIDU MOHAMED Vs. CIRCLE INSPECTOR OF POLICE
|
June 29, 2012 |
K K SHEENA Vs. DISTRICT SUPPLY OFFICER
|
August 1, 2012 |
K K SIVADASAN PILLAI S/O KRISHNA PILLAI Vs. ADOOR MUNICIPALITY
|
July 13, 2012 |
K K THOMAS S/O KURIKOSE Vs. BENOJ JOSEPH S/O MICHEAL
|
July 20, 2012 |
K KAMALAKSHI Vs. PALAKKAD MUNICIPALITY
|
August 14, 2012 |
K KOCHUKUNJU Vs. T K SUMATHYKUTTY W/O KRISHNA SASTHRI
|
June 21, 2012 |
K KRISHNA KUMAR S/O LATE MANIKKATH SIVARAM MENON Vs. UNION OF INDIA REPRESENTED BY SECRETARY
|
July 13, 2012 |
K M ABDU Vs. HAMZA AMBALI
|
May 22, 2012 |
K M KURUVILLA Vs. STATE OF KERALA REP.BY THE DISTRICT COLLECTOR COLLECTORATE KAKKANAD
|
March 6, 2012 |
K M KUTTAPPAN S/O MATHAI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
|
March 16, 2012 |
K M MEHABOOB Vs. CHIEF COMMISSIONER OF INCOME TAX
|
June 21, 2012 |
K M MOHANAN Vs. N SAJEEVAN S/O RAMUNNI
|
July 20, 2012 |
K M PREMAKUMARI Vs. MANAGER PARLI HIGH SCHOOL
|
July 3, 2012 |
K M SANTHAKUMARI Vs. STATE OF KERALA
|
June 18, 2012 |
K M SATHYAN Vs. REGIONAL TRANSPORT OFFICER CUM MOTOR VEHICLES TAXATION OFFICER
|
July 24, 2012 |
K M SEBASTIAN Vs. AKKAMMA IPE
|
July 10, 2012 |
K MANOHARAN Vs. K KANNAN
|
September 3, 2012 |
K MAYIN Vs. CHELEMBRA GRAMA PANCHAYATH
|
July 6, 2012 |
K MOHAMMED FAROOK Vs. S ABDUL GANI RAJA
|
June 27, 2012 |
K MONOJAN Vs. UNITED INDIA INSURANCE COMPANY LIMITED REP BY ITS BRANCH MANAGER BRANCH OFFICE
|
March 2, 2012 |
K N ANOOP Vs. SUBRAMANIAN
|
July 2, 2012 |
K N AYYAPPAN KUTTY Vs. STATE OF KERALA
|
September 3, 2012 |
K N KRISHNANKUTTY Vs. CHOTTANIKKARA GRAMA PANCHAYAT CHOTTANIKKARA REPRESENTED BY ITS SECRETARY
|
May 23, 2012 |
K N RAJAN Vs. DISTRICT COLLECTOR ALAPPUZHA CIVIL STATION ALAPPUZHA
|
May 22, 2012 |
K N SUGUNAN Vs. MRITHA BUILDERS AMRITA BUILDINGS S N PURAM P O KOTTUVELI CHERTHALA
|
May 31, 2012 |
K NOUSHAD S/O IBRAHIM Vs. STATE OF KERALA
|
July 19, 2012 |
K OMANA AMMA Vs. SARASAMMA
|
July 6, 2012 |
K P ABOOBACKER S/O SOOPPY Vs. P K RADHAKRISHNAN
|
June 15, 2012 |
K P ALEXANDER Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, REVENUE DEPARTMENT
|
March 13, 2012 |
K P ALI Vs. KERALA STATE ELECTION COMMISSION
|
June 21, 2012 |
K P MANI Vs. MALU AMMA
|
April 10, 2012 |
K P NARAYANAN KUTTY Vs. T MUHAMMED S/O HASSANKUTTY HAJI
|
March 14, 2012 |
K P PRABHAKARAN Vs. BHASURANGAN
|
August 13, 2012 |
K P SAXON Vs. COMMISSIONER OF EXCISE
|
August 16, 2012 |
K P SHYNOJ Vs. VILLAGE OFFICER KOOTHUPARAMBU VILLAGE KANNUR DISTRICT
|
March 8, 2012 |
K P UMMER Vs. K CHANDRAN
|
June 28, 2012 |
K PABOOTTY HAJEE Vs. DISTRICT COLLECTOR
|
August 6, 2012 |
K PGOPINATHAN PILLAI KALPAKAM Vs. B USHA W/O ANIL.V
|
August 7, 2012 |
K R PRAKASH Vs. K P WLSON
|
April 27, 2012 |
K R RAIZA Vs. ASSISTANT COMMISSIONER
|
June 7, 2012 |
K R RAJARAM Vs. C S SHIBU
|
February 13, 2012 |
K R RAVEENDRA NATH Vs. DIRECTOR GENERAL OF POLICE
|
July 19, 2012 |
K R SOBHANA Vs. INTELLIGENCE OFFICER
|
July 23, 2012 |
K R SOMAN Vs. DISTRICT COLLECTOR
|
September 6, 2012 |
K R UDAYADAS S/O KRISHAN NAIR Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM
|
June 1, 2012 |
K R VINOD Vs. STATE OF KERALA
|
June 28, 2012 |
K RAJAN ALIAS PUSHPARAJAN Vs. CANARA BANK REPRESENTED BY BRANCH MANAGER TANUR BRANCH TANUR P O MALAPPURAM
|
June 1, 2012 |
K RAJESH S/O HARIDASAN Vs. K M VASUDEVAN NAMBOODIRI S/O SANKARAN NAMBOODIRI
|
June 5, 2012 |
K RAMACHANDRAN S/O KRISHNAN Vs. STATE OF KERALA
|
June 20, 2012 |
K RAVEENDRAN Vs. KERALA KHADI & VILLAGE INDUSTRIES BOARD
|
September 3, 2012 |
K S JAYASIMHAN Vs. COMMERCIAL TAX OFFICER
|
July 27, 2012 |
K S JOSEPH S/O K J STEPHEN Vs. SAKTHI FINANCE LIMITED
|
July 13, 2012 |
K S KADAR PILLAI Vs. ROSEBUD PROJECTS PRIVATE LTD
|
March 30, 2012 |
K S KADAR PILLAI Vs. STATE OF KERALA
|
June 8, 2012 |
K S NAVAS S/O K K SHAMSUDDIN Vs. V A ABDUL KAREEM
|
July 13, 2012 |
K S NISHA Vs. ASSISTANT COMMISSIONER
|
March 5, 2012 |
K S PRAVEEN Vs. N L MERCY
|
July 5, 2012 |
K S RADHU Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 5, 2012 |
K S RAVINDRAN Vs. UNION OF INDIA
|
June 22, 2012 |
K S SANTHOSHKUMAR Vs. STATE OF KERALA
|
July 4, 2012 |
K S SURESH PROPRIETOR SRUTHY INDUSTRIES Vs. SREE MEENAKSHI PAPER AND BOARDS
|
March 8, 2012 |
K SADASIVAN Vs. CIRCLE INSPECTOR OF POLICE
|
October 3, 2012 |
K SAMBASIVAN Vs. COCHIN UNIVERSITY OF SCIENCE
|
August 14, 2012 |
K SASIDHARAN Vs. STATE BANK OF TRAVANCORE
|
May 24, 2012 |
K SAVITHA Vs. VISWAMBHARAN
|
January 30, 2012 |
K SELVAM Vs. COMMERCIAL TAX INSPECTOR
|
July 25, 2012 |
K SHAMBHU EMBRANTHIRI Vs. KODUMADU K GOPALAKRISHNAN EMBRANTHIRI
|
May 31, 2012 |
K SIVANANDAN Vs. CENTRE FOR MATERIALS FOR ELECRONICS TECHNOLOGY
|
June 22, 2012 |
K SREEDEVI AMMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF KERALA
|
March 8, 2012 |
K SUBAIR Vs. ASMA
|
June 27, 2012 |
K SUBRAMONIAN S/O KOZHINJIPOKKAL RAMUNNI Vs. STATE OF KERALA
|
July 9, 2012 |
K SUDHEENDRAN Vs. STATE OF KERALA
|
June 8, 2012 |
K SURESH Vs. STATE OF KERALA,REPRESENTED BY SECRETARY
|
August 17, 2012 |
K T MOHAMMED Vs. CHIEF CONSERVATOR OF FORESTS SPECIAL AFFORESTATION AND NODAL OFFICER CONVENER
|
April 9, 2012 |
K T RAJU Vs. BABY JOSEPH AND ORS
|
March 30, 2012 |
K T VARKEY Vs. V K SEBASTIAN
|
June 27, 2012 |
K T VEERANKUTTY HAJI S/O KUNHALI HAJI Vs. STATE OF KERALA
|
March 21, 2012 |
K THANKAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT FINANCE DEPARTMENT
|
August 2, 2012 |
K U SIVAN Vs. STATE OF KERALA
|
June 27, 2012 |
K V BABY Vs. M P JOHNSON
|
May 22, 2012 |
K V C NAIR Vs. STATE OF KERALA
|
July 3, 2012 |
K V DANNY S/O K P VARGHESE Vs. SIBI JOSEPH ALIAS CELINA SIBI
|
July 20, 2012 |
K V DEEPA Vs. DISTRICT COLLECTOR
|
June 21, 2012 |
K V JAYANTH S/O K V SREEDHARAN Vs. STATE OF KERALA
|
February 29, 2012 |
K V JOHNY Vs. COMMERCIAL TAX OFFICER COMMERCIAL TAXES THRISSUR
|
May 25, 2012 |
K V JOHNY PROPRIETOR M/S JWALA DIAMONDS Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES
|
April 13, 2012 |
K V M TRUST Vs. GUIDELINE INNOVATIVE SOLUTIONS PVT LTD
|
July 23, 2012 |
K V SALEEM S/O NOORUMUHAMMED Vs. STATE OF KERALA
|
July 16, 2012 |
K V SIVARAMAN S/O VELU Vs. AUTHORISED OFFICER DT (RR) THALAPPILLY TALUK THRISSUR DISTRICT
|
June 4, 2012 |
K V SKARIA Vs. STATE OF KERALA REPRESENTED
|
July 20, 2012 |
K V VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
May 28, 2012 |
K VIDHYADHARAN S/O KUTTY Vs. HINDUSTAN PETROLEUM CORPN LTD
|
March 29, 2012 |
K VIJAYACHANDRAN NAIR Vs. KERALA STATE TEXTILE CORPORATION LTD
|
September 5, 2012 |
K VISWANATHAN S/O NELLAI T V KRISHNAMURTHY Vs. L SARASWATHY D/O LAKSHMI
|
July 5, 2012 |
K VJANAKI AMMA Vs. SPECIAL TAHSILDAR
|
June 21, 2012 |
K X JOSEPH Vs. CHIEF MANAGER
|
July 19, 2012 |
K Y THOMAS Vs. CHIEF MANAGER, STATE BANK OF TRAVANCORE
|
August 1, 2012 |
K. ANANDAVALLY, U.P.S.A. (RETD.), R.K.U.P.S., ANAYADI. P.O., KOLLAM Vs. STATE OF KERALA, REP. BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT GOVT. SECRETARIAT, TRIVANDRUM AND ORS.
|
March 19, 2012 |
K. ASSAIN, JUNIOR SUPERINTENDENT Vs. STATE OF KERALA
|
October 10, 2012 |
K. BABU Vs. THE DISTRICT POLICE, CHIEF OFFICE OF THE DISTRICT SUPERINTENDENT OF POLICE ALAPPUZHA
|
March 2, 2012 |
K. CHINNAVAR, S/O. KARUPPANNAN, AGED 65 YEARS, WARD 5/DOOR NO. 67, C.S.I. CHURCH STREET, GUDALUR, UTHMAPALAYAM (T.K), THENI DIST. AND ORS. Vs. RAJU, S/O. KURIAN, PUTHENPURACKAL HOUSE, KUMALY VILLAGE,
|
March 9, 2012 |
K. GANGADHARAN @ GANGAN, S/O. SANKARAN NAIR, @ RAYARAPPAN, LIJI NILAYAM, P.O. PUTHUR, VADAKARA Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
November 29, 2012 |
K. GOVINDANKUTTY Vs. MAJEED S/O. LATE SYED MOHAMMED
|
December 12, 2012 |
K. JAYACHANDRAN Vs. REGIONAL TRANSPORT OFFICER, REGISTERING AUTHORITY TRICHUR
|
November 19, 2012 |
K. JOSEPH AUGUSTINE Vs. STATE OF KERALA
|
October 4, 2012 |
K. JOSEPH KADAKKATHAYATHU VEEDU Vs. THE AUTHORISED OFFICER CHIEF MANAGER, THE STATE BANK OF TRAVANCORE
|
February 29, 2012 |
K. KAMALASANAN Vs. COMMERCIAL TAX OFFICER (WORKS CONTRACT), CIVIL STATION, KOLLAM
|
November 5, 2012 |
K. KAMMOO Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT
|
November 6, 2012 |
K. KRISHNAN, S/O. KORAGA VELICHAPPADU, KUNDALA, ADHUR VILLAGE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM (THROUGH SHO, ADHUR POLICE STATION)
|
January 18, 2012 |
K. KUTTAPPAN, UTHRADAM HOUSE, VATTTAYUZHATHIL, ANGADICKAL MURI, CHENGANNUR VILLAGE, CHENGANNUR TALUK Vs. M.N. DAMODARAN, MODIYIL VEEDU, PERISSERY MURI, PULIYUR VILLAGE, CHENGANNUR TALUK AND ORS.
|
November 2, 2012 |
K. MANOHARAN Vs. STATE OF KERALA
|
August 22, 2012 |
K. MOHAMED FAISAL Vs. STATE OF KERALA REP. BY THE SECRETARY TO GOVERNMENT
|
September 6, 2012 |
K. MURALEEDHARAN NAIR Vs. THE AUTHORIZED OFFICER AND THE BRANCH MANAGER, STATE BANK OF INDIA
|
November 5, 2012 |
K. NAZARUDEEN Vs. STATE OF KERALA
|
August 21, 2012 |
K. RAJALAKSHMI Vs. JAYARAJ
|
November 1, 2012 |
K. RAJAMOHANAN, S/O.RAMAN NAIR Vs. NEW INDIA ASSURANCE CO.LTD
|
November 1, 2012 |
K. SAHADEVAN, S/O. CHATHU, VADASSARI, KANKOL AMSOM, VADASSARI DESOM, KANNUR DISTRICT Vs. ABDUL RASHEED M., S/O. M. HASSAN, MUKRI HOUSE, THAYINERI, PAYYANNUR P.O., PAYYANNUR, KANNUR DISTRICT,
|
March 9, 2012 |
K. SANKARAN NAIR Vs. STATE OF KERALA
|
November 5, 2012 |
K. SAVITHA Vs. VISWAMBHARAN
|
January 30, 2012 |
K. SOMANATHAN Vs. C.K. MANOJ KUMAR
|
January 20, 2012 |
K. THANKACHAN, ROYAL VILLA, KANDIYOOR SOUTH, MAVELIKKARA Vs. THE REGIONAL TRANSPORT AUTHORITY, ALAPPUZHA-688001 REPRESENTED BY ITS SECRETARY,
|
June 19, 2012 |
K. UNNIKRISHNAN, S/O. NARAYANAN, MANGALAM AMSOM AND DESOM, TIRURANGADI TALUK, MALAPPURAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE SUB INSPECTOR OF POLICE THENHIPALAM, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
August 3, 2012 |
K. VISWAMBHARAN Vs. DISTRICT SUPERINTENDENT OF POLICE
|
November 8, 2012 |
K.A. HASSANKUTTY Vs. V.J. JOSEPH
|
July 16, 2012 |
K.A.BALAKRISHNAN Vs. BRANCH MANAGER, CANARA BANK
|
November 7, 2012 |
K.A.HABSA Vs. STATE OF KERALA
|
October 31, 2012 |
K.A.JOY Vs. N.C.SURESH, NOOTTUPADATH HOUSE
|
November 19, 2012 |
K.A.MAJEED Vs. P.M.JAFFER
|
September 28, 2012 |
K.A.VARGHESE Vs. SUB INSPECTOR OF POLICE
|
October 4, 2012 |
K.B. SUDHEER BABU (FORMER MANAGING DIRECTOR, KSFE LTD.), KUNNEL HOUSE, KUMBALANGI SOUTH P.O., COCHIN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO TAXES (H), DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
|
June 20, 2012 |
K.C. JOSEPH Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION, THIRUVANANTHAPURAM
|
November 2, 2012 |
K.C. LONAPPAN Vs. ST. RAPHAELS CHURCH
|
November 19, 2012 |
K.C. PRAVEEN KUMAR Vs. V. MOHAMMED
|
March 27, 2012 |
K.C.CHANDRA MOHAN Vs. GOWRI.P., W/O.RATNAKARAN
|
November 15, 2012 |
K.C.FRANCIS Vs. KADUKUTTY GRAMA PANCHAYAT
|
October 4, 2012 |
K.C.JACOB Vs. C.JOSE
|
November 5, 2012 |
K.CHANDRASEKHARAN Vs. V.K.SAIGALCHAIRMAN
|
December 3, 2012 |
K.D. DEEPAK, S/O. THE LATE K.K. DIVAKARAN, KANDAMKULATHIL HOUSE POOTHOLE DESOM, SANKARA IYER ROAD, THRISSUR Vs. A. JITHENDRAN, S/O. CHANDRAN, APANATH HOUSE THRIKKUMARAKUDAM COLONY P.O., AYYANTHOLE, THRISSUR,
|
October 30, 2012 |
K.DAMODARAN Vs. DISTRICT COLLECTOR
|
November 20, 2012 |
K.E.HASSAN Vs. KERALA STATE ELECTRICITY BOARD VYDHUTHI BHAVAN
|
November 14, 2012 |
K.FAISAL BABU Vs. SALES TAX OFFICER
|
October 15, 2012 |
K.FAIZEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 7, 2012 |
K.G. JOY, S/O.GEORGE, AGED 26 YEARS, BUSINESS, KOIKKARA HOUSE, ERUMATHALA P.O., KEEZHMAD, CHOONDU EAST VILLAGE, ALUVA TALUK, ERNAKULAM DISTRICT Vs. THE JOINT REGIONAL TRANSPORT OFFICER, ALUVA, ERNAKULAM-683101,
|
March 23, 2012 |
K.G. MOHANAN, S/O. THEVAN, MEGHA BHAVANAM, VENMONEY, CHENGANNUR Vs. SUB INSPECTOR OF POLICE, VENMONEY -PIN-691001,
|
June 22, 2012 |
K.G. PURUSHOTHAMAN Vs. DISTRICT COLLECTOR
|
September 25, 2012 |
K.G. RATHISH KUMAR Vs. NPR FINANCE LTD.
|
December 7, 2012 |
K.G. SKARIA Vs. SHAJUDEEN A.
|
September 5, 2012 |
K.G.GEETHA BAI Vs. SECRETARY
|
October 17, 2012 |
K.G.GOPI Vs. SIVANANDAN, THANDASSERIL SIVA BHAVANAM
|
November 28, 2012 |
K.G.KRISHNAN Vs. AJAYAKUMAR, S/O.MANI
|
November 6, 2012 |
K.G.SOMARAJAN PILLAI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 3, 2012 |
K.J. BABY Vs. THE KERALA STATE ELECTRICITY BOARD
|
November 6, 2012 |
K.J. DENNIS Vs. STATE OF KERALA
|
December 5, 2012 |
K.J. SANTHOSHJI Vs. G. NALINAKSHAN
|
August 7, 2012 |
K.J.ANTONY Vs. KERALA STATE ELECTRICITY BOARD
|
November 16, 2012 |
K.J.XAVIER Vs. STATE OF KERALA
|
November 12, 2012 |
K.JAJU BABU Vs. UNION OF INDIA
|
September 20, 2012 |
K.K. ABRAHAM & COMPANY Vs. SALES TAX OFFICER
|
March 29, 2012 |
K.K. DILEEPKUMAR Vs. STATE BANK OF INDIA
|
November 26, 2012 |
K.K. KUNHIKANNAN Vs. THE CONTROLLING AUTHORITY
|
November 5, 2012 |
K.K. MOIDEENKUTTY Vs. THE STATE OF KERALA
|
November 21, 2012 |
K.K. SANTHA Vs. THE DISTRICT MAGISTRATE, WAYANAD
|
September 12, 2012 |
K.K. SUDHAKARAN Vs. THE COMMERCIAL TAX OFFICER-II, 1ST CIRCLE, PERUMBAVOOR
|
November 1, 2012 |
K.K. THOMAS Vs. DISTRICT POLICE CHIEF
|
September 25, 2012 |
K.K. YUSUFF Vs. UNION BANK OF INDIA, ERNAKULAM
|
July 13, 2012 |
K.K.ANANDAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION
|
October 18, 2012 |
K.K.DASAN Vs. STATE OF KERALA
|
October 8, 2012 |
K.K.JAYAN Vs. NISHAMOL.N
|
November 19, 2012 |
K.K.MUSTAFA Vs. SECRETARY
|
November 28, 2012 |
K.K.SATHYAN Vs. DISTRICT COLLECTOR
|
October 4, 2012 |
K.K.SEBASTIAN ANATHANAM Vs. STATE OF KERALA
|
December 1, 2012 |
K.K.V.JANAKI AMMA Vs. SPECIAL TAHSILDAR
|
December 10, 2012 |
K.KRISHNADAS,S/O.PARACHUTTY,PUTHUKODI Vs. STATE OF KERALA,REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
|
December 3, 2012 |
K.KUTTAPPAN NAIR Vs. STATE BANK OF INDIA
|
November 15, 2012 |
K.L. JOSEPH Vs. SAJEN PETER
|
November 1, 2012 |
K.L. RAJENDRAN Vs. STATE OF KERALA
|
November 29, 2012 |
K.M. ABDU RAHIMAN Vs. C.K. ABOOBACKER
|
October 9, 2012 |
K.M. ALIAR Vs. STATE OF KERALA
|
October 11, 2012 |
K.M. BASHEER Vs. K.K. BABU
|
August 7, 2012 |
K.M. BHUVANESWARI Vs. ORIENTAL INSURANCE CO. LTD.
|
April 10, 2012 |
K.M. BUILDING TENANTS ASSOCIATION Vs. KUTHUPARAMBA MUNICIPALITY
|
February 24, 2012 |
K.M. MEHABOOB Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 13, 2012 |
K.M. MEHABOOB Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 30, 2012 |
K.M. RETNAMMA Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE (MEDICAL), COMPOSITE HOSPITAL
|
November 6, 2012 |
K.M. SEBASTINE Vs. C.N. CHANDRIKA
|
November 16, 2012 |
K.M. VARGHESE Vs. EAPEN K. VARGHESE
|
June 15, 2012 |
K.M.BABURAJAN Vs. SECRETARY TO GOVERNMENT
|
September 19, 2012 |
K.M.CHERIAN Vs. SARAMMA PHILIPPOSE
|
October 10, 2012 |
K.M.NAZAR Vs. AUTHORISED OFFICER
|
September 12, 2012 |
K.MAHALINGESWARA BHAT Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
|
November 9, 2012 |
K.MANOHARAN Vs. STATE OF KERALA
|
September 13, 2012 |
K.MOHAMMED KUTTY Vs. BLOCK DEVELOPMENT OFFICER
|
June 18, 2012 |
K.MOHAN DAS Vs. KABEER.A.
|
June 15, 2012 |
K.MOHANA KUMAR Vs. SUPERINTENDENT OF POLICE
|
November 8, 2012 |
K.MOHANAN Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
|
October 29, 2012 |
K.MOOSA Vs. STATE OF KERALA
|
September 20, 2012 |
K.N. ABDUL GAFOOR Vs. SENIOR SUPERINTENDENT
|
October 17, 2012 |
K.NARAYANANKUTTY Vs. SECRETARY
|
September 4, 2012 |
K.P. ABDUL MAJEED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1 [1]
|
July 19, 2012 |
K.P. ANTONY Vs. ABU BAKER
|
November 6, 2012 |
K.P. GEORGE Vs. STATE OF KERALA
|
November 14, 2012 |
K.P. MOHAMMED KOYA Vs. THE SECRETARY TO THE GOVERNMENT OF INDIA, DEPARTMENT OF PERSONAL AND TRAINING
|
July 19, 2012 |
K.P. SANJEEV KUMAR Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD., CALICUT
|
November 5, 2012 |
K.P. SURENDERAN Vs. THE REGIONAL TRANSPORT OFFICER, PALAKKAD
|
June 11, 2012 |
K.P. VARGHESE Vs. STATE OF KERALA
|
October 19, 2012 |
K.P. ZEENATH Vs. THE ASSISTANT COMMISSIONER
|
February 23, 2012 |
K.P.ABDUL LATHEEF Vs. M.K.JANARDHANAN
|
September 24, 2012 |
K.P.BALAKRISHNA PILLAI Vs. KOLLAM CORPORATION REP. BY ITS SECRETARY
|
November 5, 2012 |
K.P.KRISHNA MENON Vs. PRADEEP, S/O. MANGALATH PURUSHOTHAMAN
|
November 2, 2012 |
K.P.MANOHANAN Vs. STATE OF KERALA
|
September 27, 2012 |
K.P.NOUSHAD Vs. STATE OF KERALA
|
November 8, 2012 |
K.P.PARAMESWARAN NAIR Vs. STATE OF KERALA
|
December 20, 2012 |
K.P.RAJAGOPALAN Vs. C.THAJU
|
November 14, 2012 |
K.P.SAJEED Vs. REGISTRAR, KANNUR UNIVERSITY
|
October 30, 2012 |
K.P.SAJU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
November 22, 2012 |
K.P.SHELLY Vs. KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
November 8, 2012 |
K.P.SREEDHARAN Vs. STATE
|
October 10, 2012 |
K.P.THOMAS Vs. KERALA FEDERATION OF THE BLIND
|
November 12, 2012 |
K.PREMA Vs. ARJUN
|
October 3, 2012 |
K.R. BALAKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 21, 2012 |
K.R. JAYACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD
|
September 7, 2012 |
K.R. JOSEPH Vs. ARCHDIOCESE OF VERAPOLY
|
May 17, 2012 |
K.R. SANTHOSH KUMAR Vs. THE KERALA WATER AUTHORITY
|
November 1, 2012 |
K.R.RAMESH Vs. BAR COUNCIL OF KERALA
|
September 26, 2012 |
K.RAJAN, MOUNDANAM CHALLA Vs. INTELLIGENCE OFFICER COMMERCIAL TAXES
|
October 1, 2012 |
K.RAVINDRAN Vs. AJI.S
|
October 16, 2012 |
K.S. SANTHOSH, PROP. QUALITY MACHINERY SUPPLIERS, ROOM NO. 9/1269 OLD), 10/569 (NEW), MOOTHARAYIL COMPLEX, KOOTTUPATHA, BPL JUNCTION, PALAKKAD Vs. THE COMMERCIAL TAX OFFICER, 2ND CIRCLE, PALAKKAD, PIN- 678 001,
|
July 10, 2012 |
K.S. VENUGOPALAN, SELECTION GRADE LECTURER IN COMMERCE, S.N.M. COLLEGE (SREE NARAYANA MANGALAM COLLEGE), MALIANKARA ERNAKULAM DISTRICT. Vs. THE DIRECTOR OF VOCATIONAL HIGHER SECONDARY EDUCATION, GOVERNMENT OF KERALA THIRUVANANTHAPURAM,
|
February 24, 2012 |
K.S.ANANTHARAMAN Vs. STATE OF KERALA
|
November 27, 2012 |
K.S.MANI Vs. COMMERCIAL TAX OFFICER
|
September 25, 2012 |
K.S.PREMACHANDRA KURUP Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
|
November 23, 2012 |
K.S.REGHUNATHAN NAIR, KOLATHUMALIYIL VEEDU Vs. VASUDEVAN, KEECHERIYIL VEEDU
|
November 15, 2012 |
K.SATHYADEVAN Vs. KERALA WATER AUTHORITY
|
November 7, 2012 |
K.SUKUMARAN Vs. FOOD CORPORATION OF INDIA
|
November 5, 2012 |
K.T. DEVI Vs. KERALA STATE HOUSING BOARD
|
November 23, 2012 |
K.T. JOSEPH Vs. REJI SEBASTIAN
|
September 13, 2012 |
K.T. SAJEEVAN Vs. SREE GOKULAM CHITS AND FINANCE COMPANY PRIVATE LTD.
|
January 19, 2012 |
K.T.BABY Vs. TAHASILDAR
|
November 12, 2012 |
K.U.RAMESAN, S/O.KUNHIRAMAN Vs. V.V.PADMANABHAN
|
November 17, 2012 |
K.V. GEORGE, S/O. VARGHESE, KALLARACKAL HOUSE, NELSON MANDELA ROAD MULANTHURUTHY Vs. STATE OF KERALA, REPRESENTED BY THE SPECIAL TAHSILDAR (LA), RAILWAYS, ERNAKULAM. DEPUTY CHIEF ENGINEER (CONSTRUCTIONS), SOUTHERN RAILWAYS, ERNAKULAM
|
March 8, 2012 |
K.V. THAMBAI Vs. SALE OFFICER, ASSISTANT REGISTRAR/SPECIAL SALE OFFICER, KASARAGOD
|
June 21, 2012 |
K.V. VELUKKUTTY Vs. UNION OF INDIA
|
July 27, 2012 |
K.V.(KUNHI VEETTIL) REMANI Vs. KOONAMKANDY ARJUNAN
|
September 20, 2012 |
K.V.ABRAHAM, S/O. VARKEY Vs. STATE OF KERALA
|
November 7, 2012 |
K.V.ALEX Vs. OTTAPALAM TALUK SHORNUR CSI TRUST ASSOCIATION LTD
|
September 25, 2012 |
K.V.AMBU Vs. DISTRICT COLLECTOR
|
December 4, 2012 |
K.V.HAMZA Vs. COMMISSIONER OF POLICE
|
October 4, 2012 |
K.V.PAVITHRAN Vs. SECRETARY TO GOVERNMENT, IRRIGATION (WSC) DEPARTMENT
|
September 20, 2012 |
K.VIKRAMAN NAIR Vs. UNION OF INDIA
|
October 16, 2012 |
KABEER MUHAMMED, KOCHUPARAMBIL HOUSE PATHANAMTHITTA Vs. HAKKIM, S/O KONTHALAM PERUNILATHIL HOUSE
|
March 22, 2012 |
KADAKKAL EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX
|
December 5, 2012 |
KADANCHERI SIVASANKARAN NAIR Vs. T SOBHANA
|
July 31, 2012 |
KADEEJA UMMA Vs. STATE OF KERALA
|
February 28, 2012 |
KADEEJA W/O HAMSA Vs. VALANCHERY GRAMA PANCHAYAT P O VALANCHERY MALAPPURAM REPRESENTED BY ITS SECRETARY
|
June 15, 2012 |
KAILASAN Vs. STATE OF KERALA
|
March 13, 2012 |
KAILASANATHAN K G Vs. SAJISH BABU ALIAS KUTTAN
|
March 30, 2012 |
KAIMALA BALAKRISHNAN NAIR S/O LATE BHARGAVI AMMA Vs. TALUK TAHSILDAR
|
July 17, 2012 |
KAIPUZHA VECHOOR KAYAL KARSHAKA Vs. ASST.EXECUTIVE ENGINEER
|
November 9, 2012 |
KAIRALI AYURVEDIC HEALTH RESORT PVT.LTD Vs. COMMERCIAL TAX OFFICER
|
December 20, 2012 |
KAITHAMANNIL RAZIYA Vs. DISTRICT COLLECTOR, MALAPPURAM
|
March 1, 2012 |
KAITHAPRAVAN ANANDRAJ Vs. STATE OF KERALA
|
June 5, 2012 |
KAJA HUSSAIN K.K. Vs. STATE OF KERALA
|
December 20, 2012 |
KAKOOR GRAMA PANCHAYATH KAKOOR P O KOZHIKODE REPRESENTED BY ITS SECRETARY Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS THIRUVANANTHAPURAM
|
May 23, 2012 |
KALADHARDAS MANTHOTTATHIL HOUSE Vs. REGISTRAR, SUBORDINATE JUDICIARY, HIGH COURT OF KERALA, ERNAKULAM
|
December 5, 2012 |
KALAMULLAPARAMBIL PRADEEPAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECSUTOR HIGH COURT OF KERALA ERNAKULAM
|
July 27, 2012 |
KALARIKKAL SREEDHARA PANICKER Vs. C MANIKANDAN
|
July 31, 2012 |
KALESH Vs. SUDARSANAN
|
November 20, 2012 |
KALI Vs. CHATHANKUTTY
|
May 24, 2012 |
KALIKA HOTEL AND BAR AMBALLUR Vs. STATE OF KERALA
|
July 5, 2012 |
KALLADA HOTELS AND RESORTS Vs. STATE OF KERALA REP BY SECRETARY TAXES ADEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
|
March 14, 2012 |
KALLAI ABU Vs. SUB INSPECTOR OF POLICE, MALAPPURAM
|
November 17, 2012 |
KALLARACKAL RESORTS (P) LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT OF KERALA SECRETARIAT THIRUVANANTHAPURAM
|
May 22, 2012 |
KALLARAMKETTIL SATHYAN Vs. SYAMALA SATHYAN
|
June 15, 2012 |
KALLIANI Vs. KERALA SHOPS AND COMMERCIAL ESTABLISHMENT WORKERS WELFARE FUND BOARD
|
July 20, 2012 |
KALLIANI Vs. DISTRICT EXECUTIVE OFFICER
|
July 20, 2012 |
KALLIYARA ESTATES PVT LTD Vs. STATE OF KERALA
|
June 7, 2012 |
KALYAN JEWELLERS KOLLAM Vs. INTELLIGENCE OFFICER
|
July 19, 2012 |
KAMALA GOPALAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY REVENUE DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 25, 2012 |
KAMALA M Vs. COMMISSIONER OF INCOME TAX
|
October 12, 2012 |
KAMALAKSHI AMMA Vs. SANGEETHA
|
June 6, 2012 |
KAMALAM Vs. STATE OF KERALA
|
August 3, 2012 |
KANAKAN Vs. STATE OF KERALA
|
August 9, 2012 |
KANCHANA Vs. STATE BANK OF MYSORE
|
August 1, 2012 |
KANCOR INGREDIENTS LTD Vs. REGIONAL DIRECTOR
|
February 2, 2012 |
KANDAMUTHAN Vs. VELAPPAN
|
August 13, 2012 |
KANJANA Vs. DEVAKI
|
July 3, 2012 |
KANNAN S/O. ASHOK KUMAR, KARTHIKA (THENGAZHIKATHU KUZHAKKATHIL), MANGAD. P.O, KOLLAM Vs. STATE OF KERALA
|
April 17, 2012 |
KANNUR DISTRICT CO OPERATIVE BANK LTD Vs. P PADMANABHAN
|
February 13, 2012 |
KAPICO KERALA RESORTS (P) LTD Vs. STATE OF KERALA
|
July 16, 2012 |
KARAM VEETTIL PARUKUTTY AMMA Vs. MUHAMMEDKUTTY
|
December 5, 2012 |
KARAMBATH SATHYAVALSALAN Vs. KARUVALLI NATARAJAN
|
March 22, 2012 |
KARAYI CHANDRASEKHARAN Vs. INSPECTOR OF POLICE
|
July 2, 2012 |
KARAYI GOPALAN Vs. UNION OF INDIA
|
November 20, 2012 |
KARAYI RAJAN Vs. CBI
|
June 8, 2012 |
KAREEM, S/O PEER MOHAMMED, PUTHENVEETTIL HOUSE Vs. STATE OF KERALA
|
January 24, 2012 |
KARIMBUMKARA KUNHAPPU Vs. KARIMBUMKARA SREEMATHI
|
February 8, 2012 |
KARIYELIL PLYWOODS Vs. INTELLIGENCE INSPECTOR
|
June 28, 2012 |
KARMACHANDRAN Vs. STATE OF KERALA
|
July 23, 2012 |
KARTHIKA, W/O. GOPINATHAN, UPPAMMOOTTIL THEKKETHIL VEEDU, KUTTEMPEROOR, MANNAR ALAPPUZHA DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
October 3, 2012 |
KARTHIKEYAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
April 13, 2012 |
KARTHIYAYANI AMMA AMBIKA KUMARI AMMA Vs. KULAPRA SREE MAHADEVAR DEVASWOM TRUST AND ORS
|
August 9, 2012 |
KARTHYAYANI AMMA Vs. KAMALAVALLY
|
July 6, 2012 |
KARUNAKARA BHANDARY Vs. KASARAGOD BAR ASSOCIATION
|
July 30, 2012 |
KARUNAKARAN Vs. STATE OF KERALA
|
October 3, 2012 |
KARUNAKARAN NAMBIAR Vs. STATE OF KERALA
|
July 13, 2012 |
KARUNAKARAN NAMBIAR P T Vs. SYNDICATE BANK
|
July 27, 2012 |
KARUNAN Vs. STATE OF KERALA PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
April 11, 2012 |
KARUTHAN PONNAIYA Vs. SENIOR INTELLIGENCE OFFICER STATE OF KERALA
|
August 1, 2012 |
KASARAGOD CO OPERATIVE TOWN Vs. DIVAKARAN K
|
May 22, 2012 |
KASARAGOD PRINTING AND PUBLISHING Vs. STATE OF KERALA
|
August 14, 2012 |
KASIM, S/O. MOHAMMED MOOLA HOUSE, KUKANGAI, ADHUR VILLAGE Vs. K.M. ABDULLA, S/O. MOHAMMED KUKKANGAI HOUSE, ADHUR VILLAGE, KASARAGODE,
|
July 23, 2012 |
KASIM; KHADEEJA Vs. IBRAHIM
|
December 17, 2012 |
KASU R Vs. K ABDUL RAHIMAN
|
January 12, 2012 |
KATTALATH VISRUTHA KUMAR Vs. A. RADHAKRISHNAN
|
November 2, 2012 |
KATTAPPANA PANCHAYAT Vs. P C MATHEW
|
August 8, 2012 |
KAVEETTIL PATHUMMA Vs. KAVEETTIL KADIYAMU
|
October 17, 2012 |
KAVILA.M.ANILKUMAR Vs. COMMISSIONER OF POLICE
|
September 7, 2012 |
KELAN Vs. STATE OF KERALA
|
November 1, 2012 |
KERALA AUTHORICKSHAW DRIVERS WELFARE ASSOCIATION Vs. REGIONAL TRANSPORT OFFICER
|
June 7, 2012 |
KERALA CARS PRIVATE LTD Vs. ERNAKULAM DISTRICT CONSUMER DISPUTES REDRESSAL COMMISSION
|
December 10, 2012 |
KERALA FINANCIAL CORPORATION REPRESENTED BY MANAGING DIRECTOR VELLAYAMBALAM TRIVANDRUM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 12, 2012 |
KERALA FINE ARTS SOCIETY Vs. STATE OF KERALA
|
December 10, 2012 |
KERALA HEADLOAD WORKERS WELFARE FUND BOARD Vs. PRAKASAN
|
June 12, 2012 |
KERALA HOCKEY ASSOCIATION Vs. KERALA STATE SPORTS COUNCIL
|
August 22, 2012 |
KERALA HOTEL AND RESTAURANT ASSOCIATION Vs. THRISSUR DISTRICT
|
May 29, 2012 |
KERALA MINERALS & METALS LTD Vs. KESAVAN, S/O.AYYAPAN
|
October 3, 2012 |
KERALA MINERALS & METALS LTD Vs. BHAVANI, W/O.NEELAKANDAN
|
September 17, 2012 |
KERALA PRE-PRIMARY TEACHERS & AYAHS ASSOCIATION Vs. STATE OF KERALA
|
August 1, 2012 |
KERALA PUBLIC SERVICE COMMISSION Vs. T.L. SHAIJU
|
November 20, 2012 |
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. THE GENERAL SECRETARY, CHERTHALAI TALUK INDUSTRIAL EMPLOYEES UNION (CITU), AROOR
|
June 6, 2012 |
KERALA STATE BEVERAGES Vs. T K SAM KUMAR
|
August 21, 2012 |
KERALA STATE BEVERAGES (M&M) CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX TRIVANDRUM
|
May 25, 2012 |
KERALA STATE BEVERAGES CORPORATION LIMITED Vs. C S SANAL
|
May 22, 2012 |
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. SURICE TRADING PTE LTD
|
September 3, 2012 |
KERALA STATE CIVIL SUPPLIES CORPORATION Vs. A V K TRADERS
|
March 29, 2012 |
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. T P NANU
|
August 13, 2012 |
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. UDAYAKUMAR
|
June 27, 2012 |
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. T P NANU
|
July 13, 2012 |
KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. MALAPPRAM MUNICIPALITY REPRESENTED BY ITS SECRETARY
|
July 4, 2012 |
KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. KOYILANDI MUNICIPALITY
|
June 29, 2012 |
KERALA STATE COIRFED EMPLOYEES CONGRESS Vs. DIRECTOR OF COIR DEVELOPMENT DIRECTORATE OF COIR DEVELOPMENT THIRUVANANTHAPURAM
|
June 25, 2012 |
KERALA STATE CVIL SUPPLIES CORPORATION LIMITED Vs. SECRETARY TO GOVT OF KERALA COMMERCIAL TAXES DEPARTMENT GOVT SECRETARIA TTRIVANDRUM
|
April 17, 2012 |
KERALA STATE ELECTRICITY Vs. MANAGING DIRECTOR ANAPPURAM RUBBER PRODUCTS P LTD
|
March 30, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. V S RAMAKRISHNA PILLAI
|
June 5, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. R K SHAJITHA
|
July 30, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. KSE LTD
|
January 13, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. JOHN PHILIP
|
July 17, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. K.P.GEEVARGHESE, S/O.PAULOSE
|
October 8, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. K P GEORGE, S/O PATHROSE
|
October 1, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. SETHU MADHAVAN AND ORS
|
November 17, 2012 |
KERALA STATE ELECTRICITY BOARD Vs. MARY GEORGE ANANDASSERY
|
November 6, 2012 |
KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, K.S.E. BOARD THIRUVANANTHAPURAM Vs. THOMAS ARAKULAM VILLAGE, THODUPUZHA TALUK IDUKKI DISTRICT (DIED) AND ORS.
|
November 6, 2012 |
KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY, VYDHYUTHI BHAVAN PATTOM, THIRUVANANTHAPURAM Vs. CHANDRAMATHY, D/O. LATE JANAKIAMMA ARTHIYIL HOUSE, MARADU P.O., COCHIN
|
November 6, 2012 |
KERALA STATE ELECTRICITY BOARD. REP. BY ITS SECRETARY, VYDYUTHI BHAVAN, PATTOM THIRUVANANTHAPURAM Vs. S. PUSHPA KUMARI RESIDING AT CHARUVILAKATHU VEEDU, ALAMKUZHI URIYACODE P.O.
|
November 1, 2012 |
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 11, 2012 |
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. G JOSEPH KURUVILLA
|
July 25, 2012 |
KERALA STATE INSURANCE DEPARTMENT HOUSING BOARD BUILDING TRIVANDRUM Vs. UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE GOVERNMENT OF INDIA NORTH BLOCK NEW DELHI
|
May 21, 2012 |
KERALA STATE NIRMITI KENDRA Vs. COMMISSIONER OF INCOME TAX
|
December 31, 2012 |
KERALA STATE VYAPARI VYAVASAYI SAMITHI Vs. STATE OF KERALA
|
February 29, 2012 |
KERALA STATE WAKF BOARD Vs. KASAM MOOSA SAIT WAKF-ALAL-AULAD
|
November 12, 2012 |
KERALA STATE WAREHOUSING CORPORATION Vs. UNION OF INDIA
|
July 31, 2012 |
KERALA TRADE UNION CONGRESS Vs. REGIONAL TRANSPORT AUTHORITY
|
October 9, 2012 |
KERALA TRANSPORT DEVELOPMENT FINANCE CORPN LTD Vs. BASIL T K
|
March 14, 2012 |
KERALA VOLUNTARY HEALTH Vs. UNION OF INDIA
|
March 26, 2012 |
KERALA VOLUNTARY HEALTH SERVICES Vs. UNION OF INDIA & ORS.
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March 28, 2012 |
KERALA WATER AUTHORITY Vs. KERALA HUMAN RIGHTS COMMISSION
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June 4, 2012 |
KERLA STATE CIVIL SUPPLIES COPORATION LTD Vs. K M KUNJUMARIKAR
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January 30, 2012 |
KESAVAN GANGADHARAN S/O KESAVAN Vs. KESAVAN RAJENDRAN S/O KESAVAN
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July 26, 2012 |
KESAVAN KUTTY Vs. BIJUMON
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September 11, 2012 |
KESAVAN NAIR O.S. Vs. MOHAMMED FAISY
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November 7, 2012 |
KESAVAN UNNITHAN DAMODARAN UNNITHAN Vs. OCHIRA PARABRAHMA KSHETRA BHARANA SAMITHI
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October 31, 2012 |
KESAVAN, S/O LATE APPUKUTTAN AND THANKA Vs. SASEENDRAN, S/O MADHAVAN
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October 16, 2012 |
KESUKUTTAN @ KESU, S/O. KESAVAN Vs. STATE OF KERALA
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November 16, 2012 |
KEVEYAM COMPANY SUPARIWALA LTD Vs. COMMERCIAL TAX OFFICER PONNAI
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December 5, 2012 |
KEVIN PAUL JACOB Vs. M.G.UNIVERSITY, ATHIRAMPUZHA
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October 29, 2012 |
KHADEEJA Vs. STATE OF KERALA REP. BY THE SECRETARY TO THE GOVERNMENT REVENUE DEPARTMENT GOVT SECRETARIAT
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March 8, 2012 |
KHADEEJA BAPPUTTY Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
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June 18, 2012 |
KHADER YOUSUF Vs. COMMISSIONER OF CUSTOMS, COCHIN
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September 13, 2012 |
KHALID Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
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October 1, 2012 |
KILLIMANGALAM PAANJAAL Vs. STATE OF KERALA
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August 14, 2012 |
KINSHIP SERVICES P LTD Vs. M J FITHALY FERNANDO
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June 22, 2012 |
KIRAN ROLLER FLOUR MILLS NIDA KANJIKODE WEST PALAKKAD DISTRICT REPRESENTED BY ITS PARTNER S M BALAKRISHNA Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE DEPARTMENT OF COMMERCIAL TAXES PALAKKAD
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June 4, 2012 |
KIRANLAL Vs. STATE OF KERALA
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May 4, 2012 |
KIRANLAL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF HEALTH & FAMILY WELFARE SERETARIAT THIRUVANANTHAPURAM
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May 2, 2012 |
KISHCO LTD Vs. K A VINCENT
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June 18, 2012 |
KISHOR SANKAR Vs. MAHATMA GANDHI UNIVERSITY
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June 7, 2012 |
KIZHAKKE VEETTIL MANAN KANNAN Vs. STATE OF KERALA SECRETARY TO GOVERNMENT DEPARTMENT OF GENERAL ADMINISTRATION SECRETARIAT THIRUVANANTHAPURAM
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March 16, 2012 |
KJ PAUL ALIAS PAUL JOSEPH Vs. CENTRAL BUREAU OF INVESTIGATION
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June 7, 2012 |
KK JASEER Vs. STATE OF KERALA
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June 12, 2012 |
KKHARIDAS Vs. HOSPITAL DEVELOPMENT SOCIETY
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June 8, 2012 |
KL GEETHA Vs. K VENUKUTTAN
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June 11, 2012 |
KN SUNILKUMAR Vs. ABDULRAHIMAN AK ,AMBALAKKANDY HOUSE
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June 6, 2012 |
KOCHI AIRPORT PORTAGE WORKERS UNION Vs. ASSISTANT GENERAL MANAGER AIR CARGO COCHIN INTERNATIONAL AIRPORT LIMITED
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November 19, 2012 |
KOCHUCHERUKKAN,S/O.AYYAPPAN Vs. STATE OF KERALA, REP.BY PUBLIC PROSECUTOR
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November 22, 2012 |
KOCHUKUTTAN, S/O. VADAKKOOT KUNJANDI, AGRICULTURIST, AGED 61 YEARS, RESIDING AT KOORKENCHERY VILLAGE AND DESOM, THRISSUR, TALUK Vs. DAVIS, S/O. MUTTICHOOKKARAN JOSE, AGED 42 YEARS, BUSINESS PANAMKUTTICHIRA, ANGADI EDAKKUNNI VILLAGE, THRISSUR TALUK,
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July 26, 2012 |
KOCHUMON B. Vs. UNION OF INDIA
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March 15, 2012 |
KOCHUPILLAI Vs. O.K. ELDHOSE
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January 20, 2012 |
KOCHURABIA ALIAS RABIA Vs. DISTRICT COLLECTOR
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August 22, 2012 |
KOCHURANI Vs. A.V.JOY
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November 27, 2012 |
KOCHUTHERSYA Vs. SPECIAL SALES OFFICER
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May 23, 2012 |
KOCHUTHRESIA Vs. LEELA JOSEPH
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October 9, 2012 |
KODAMTHURUTH PANCHAYATH Vs. PRASANNA AND ORS
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July 26, 2012 |
KODASSERY GRAMA PANCHAYATH Vs. ST.JUDES SHRINE
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November 29, 2012 |
KODIMATTOM MATHAI Vs. STATE OF KERALA
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November 15, 2012 |
KODOTH BALAKRISHNAN NAIR Vs. B.RATHNAKARAN NAIR
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October 4, 2012 |
KODUNGALLUR MERCHANTS ASSOCIATION Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF LOCAL SELF GOVERNMENT INSTITUTIONS SECRETARIAT
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July 23, 2012 |
KODUVA PARAMBAN AVARANKUTTY Vs. P P MOOSA
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May 24, 2012 |
KOLAKKADAN NAUSHAD Vs. KEEZHUPARAMBA GRAMA PANCHAYATH
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August 2, 2012 |
KOLAKKATTIL UMMERM Vs. STATE OF KERALA
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March 27, 2012 |
KOLANGATT KALYAN KULAVAN KALLYANI AMMA Vs. MALIYOTT KUNIYIL KANARAN
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September 5, 2012 |
KOLLAM CO-OPERATIVE AGRICULTURAL Vs. VASANTHAKUMARY
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December 7, 2012 |
KOLLENGODE EDUCATIONAL AND CHARITABLE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
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June 7, 2012 |
KOMALA P.S Vs. TAHZILDAR
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November 16, 2012 |
KOMALAM Vs. RAJAN.K
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November 2, 2012 |
KOMALAM D/O APPUTTY Vs. P M MOOTHEDATH S/O M P MOOTHEDATH
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June 4, 2012 |
KOMALAM SREEKUMAR Vs. K. THANGAPANDIAN
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March 1, 2012 |
KOMBI Vs. NATIONAL HIGH WAY AUTHORITY
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November 21, 2012 |
KONCHERRY WEAVERS (P) LIMITED Vs. THE DEPUTY COMMISSIONER OF CUSTOMS
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October 18, 2012 |
KOOPAYIL SANTHA Vs. C.K. SAVITHRI
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November 6, 2012 |
KOORANS TRANSPORTS Vs. THE SENIOR TRANSPORT MANAGER, (SOUTHERN REGION OFFICE), BHARAT PETROLEUM CORPORATION LTD.
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December 19, 2012 |
KOOTHALI SERVICE CO-OPERATIVE BANK LTD Vs. ELECTORAL OFFICER
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April 4, 2012 |
KORAGAPPA POOJARY AND ORS Vs. STATE
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June 6, 2012 |
KORAMBAYIL MUHAMMED HAJI Vs. UNION OF INDIA
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May 2, 2012 |
KORATH Vs. ELIAS
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September 28, 2012 |
KOREA ELECTRIC POWER DATA NETWORK COMPANY LIMITED Vs. GOVERNMENT OF KERALA
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May 8, 2012 |
KOSHY DANIEL Vs. P.S.RAJAN, VADAKKETHALAKKAL
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October 11, 2012 |
KOSHY JOHN S/O JOHN Vs. HASANKANNU RAWTHER MOTTALAMVILA VEEDU THADICADU P O EDAMULAKKAL
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June 1, 2012 |
KOSHY MATHEW Vs. TAHSILDAR
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July 20, 2012 |
KOTTAKKATT ABDUL KHADER, S/O.KUNHALIKUTTY HAJI Vs. CHALIYEDATH JEMSHAD BABU, S/O.CHALIYEDATH BABU
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October 18, 2012 |
KOTTARA VASUDEV Vs. MALABAR DEVASWOM BOARD
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September 28, 2012 |
KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD Vs. MOLLY ABRAHAM PATHICKAL HOUSE
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March 14, 2012 |
KOTTEKKODAN SULTHAN Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY MINISTRY OF FINANCE NEW DELHI
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March 14, 2012 |
KOVVAKKARAN GOVINDAN Vs. NATIONAL INSURANCE CO. LTD., PERUMBA, PAYYANNUR
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November 9, 2012 |
KOYAN Vs. STATE OF KERALA
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July 5, 2012 |
KOYIPPURATH AUGUSTY Vs. KOYIPPURATH TOMY @ THOMAS
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October 4, 2012 |
KOZHIKODE CORPORATION Vs. VIPIN (MINOR)
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August 16, 2012 |
KRISHNA Vs. SADASHIVA KARNA
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November 28, 2012 |
KRISHNA ALIAS CHANDRAKANTH Vs. STATE
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April 13, 2012 |
KRISHNA KUMAR Vs. JOINT REGIONAL TRANSPORT OFFICER
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July 19, 2012 |
KRISHNA KUMAR GOVERNMENT EMPLOYEE Vs. YUSUFF HEADMASTER GOVERNMENT BOYS HIGH SCHOOL WADAKKANCHERRY
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May 23, 2012 |
KRISHNA PILLAI Vs. STATE OF KERALA
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January 6, 2012 |
KRISHNA PRATHAP Vs. SUB INSPECTOR OF POLICE ERNAKULAM TOWN
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July 24, 2012 |
KRISHNAKALA PANICKER Vs. P.A. RAJAN
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February 29, 2012 |
KRISHNAKUMAR Vs. AMBILY C
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June 8, 2012 |
KRISHNAKUMAR Vs. COCHIN DEVASWOM
|
March 13, 2012 |
KRISHNAKUMAR RAJAN, S/O.RAJAN Vs. VEERESH KUMAR R.
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November 8, 2012 |
KRISHNAKUMARI Vs. LEE KUMAR.P.
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November 27, 2012 |
KRISHNAMANI Vs. SIVARAMAKRISHNAN
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September 27, 2012 |
KRISHNAMOORTHY Vs. STATE OF KERALA
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March 28, 2012 |
KRISHNAN Vs. UNION OF INDIA
|
November 23, 2012 |
KRISHNAN GOMATI Vs. RAGHAVAN PILLAI RAJENDRAN NAIR
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November 16, 2012 |
KRISHNAN NAIR Vs. RAVI KUMAR
|
October 10, 2012 |
KRISHNAN P Vs. STATE OF KERALA
|
March 20, 2012 |
KRISHNAN S/O NEELAKANDAN Vs. STATE OF KERALA
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July 16, 2012 |
KRISHNAN UNNI M Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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July 2, 2012 |
KRISHNAN, S/O.NARAYANAN Vs. STATE OF KERALA REPRESENTED
|
September 4, 2012 |
KRISHNANANDAN KRISHNALAYAM VEEDU (KUMARAMANGALAM) AZHEEKAL. P.O. AZHEEKAL VILLAGE, KARUNGAPPALY TALUK Vs. SATHIMANI D/O. KAMALAKSHY, RESIDING AT PUTHUPARAMBIL VEEDU AZHEEKAL.P.O., AZHEEKAL VILALAGE KARUNAGAPALLY TALUK, KOLLAM
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July 19, 2012 |
KRISHNANKUTTY Vs. VEENA M G
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March 6, 2012 |
KRISHNANKUTTY Vs. VIJAYA SENAN
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March 2, 2012 |
KRISHNANKUTTY Vs. STATE OF KERALA
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December 17, 2012 |
KRISHNANKUTTY Vs. VILLAGE OFFICER
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August 21, 2012 |
KRISHNANKUTTY Vs. THRISSUR DISTRICT CO-OPERATIVE BANK
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March 12, 2012 |
KRISHNANKUTTY ALIAS NARAYANA PANICKER Vs. MANI ALIAS DAMODARA PANICKER
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November 15, 2012 |
KRISHNANKUTTY AND ORS Vs. RADHAKRISHNA PILLAI
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February 29, 2012 |
KRISHNANKUTTY NAIR Vs. STATE OF KERALA
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August 21, 2012 |
KRISHNANKUTTY NAIR Vs. ITTOOP
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October 11, 2012 |
KRISHNANKUTTY.V.P. Vs. GOVERNMENT OF KERALA
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November 19, 2012 |
KRISHNARAJAN ALIAS SANKAR NARAYANAN Vs. K K NARAYANAN
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January 19, 2012 |
KS CHANDINI Vs. STATE OF KERALA
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June 11, 2012 |
KSHEERA VYAVASAYA SAHAKARANA SANGHOM LTD Vs. STATE OF KERALA REPRESENTED BY THE HOME SECRETARY TO GOVT SECRETARIAT THIRUVANANTHAPURAM
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April 24, 2012 |
KULAPPADA KSHEEROLPADAKA SAHAKARAN SANGHAM LTD Vs. LABOUR COURT
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June 20, 2012 |
KUMAR Vs. STATE OF KERALA
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January 31, 2012 |
KUMARADAS, S/O.PARAMESWARAN Vs. M.K.SIVAM
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November 26, 2012 |
KUMARAKAM LIME SHELL CO-OPERATIVE Vs. STATE OF KERALA REPRESENTED BY SECRETARY
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July 31, 2012 |
KUMARAKOM LIME SHELL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
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August 7, 2012 |
KUMARAN Vs. STATE OF KERALA
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August 8, 2012 |
KUMARAN Vs. STATE OF KERALA
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July 27, 2012 |
KUMARAN S/O AYYAPPAN Vs. STATE OF KERALA
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September 4, 2012 |
KUMARAPURAM COIR VYAVASAYA CO-OP SOCIETY LTD Vs. STATE OF KERALA
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May 23, 2012 |
KUMARI Vs. PRABHAKARAN
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August 17, 2012 |
KUMARI SANTHA K. Vs. THE KERALA STATE ELECTRICITY BOARD
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June 14, 2012 |
KUMARI THARSHIKA Vs. STATE OF KERALA
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July 31, 2012 |
KUMMALIL PALLIMALIL IYYATHUMMA Vs. PARATHODI AYAMMAD
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May 22, 2012 |
KUMUDINI, SREENILAYAM VEEDU, KOTTAPADI TOWN HALL, ERANAD Vs. STATE OF KERALA
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August 1, 2012 |
KUNHALI Vs. THE FOREST RANGE OFFICER
|
February 10, 2012 |
KUNHALI Vs. STATE OF KERALA
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November 1, 2012 |
KUNHALI N.K Vs. MOHAMMED SHAFI
|
June 19, 2012 |
KUNHALI, S/O. ASSAIN, AGED 44 YEARS, KANGHIRAKANDY VEEDU, KUNNAMANGALAM, KOZHIKODE DISTRICT Vs. S.I. OF POLICE, KUNNAMANGALAM, KOZHIKODE DISTRICT - 673001,
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February 29, 2012 |
KUNHANANDAN Vs. STATE OF KERALA
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November 6, 2012 |
KUNHAYAMMU HAJI,S/O.KUNHIMOIDEEN Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
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November 30, 2012 |
KUNHIKUTTAN @ DAMODHARAN Vs. SATHIYAN
|
September 19, 2012 |
KUNHIMARAKKAR, ERUKKIN PARAMBIL Vs. KAVAKIBUL ISLAM SANGHAM AND HAYATHUL ISLAM SECONDARAY MADRASSA
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June 5, 2012 |
KUNHIMOIDEENKUTTY Vs. KADEEJA UMMA
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November 1, 2012 |
KUNHIRAMAN K Vs. STATE OF KERALA
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February 2, 2012 |
KUNHJUKUTTY AMMAL Vs. JAYASREE
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September 19, 2012 |
KUNHUMARAKKAR Vs. T K SAVITHRI
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May 25, 2012 |
KUNJAMMA PHILIP Vs. DISTRICT COLLECTOR PATHANAMTHITTA
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March 8, 2012 |
KUNJAPPAN S/O VAREETHKUTTY Vs. STATE OF KERALA, REPRESENTED BY THE SPECIAL TAHASILDAR
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March 8, 2012 |
KUNJAVA Vs. K.P. HAMEED
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March 20, 2012 |
KUNJAYYAN Vs. STATE OF KERALA
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February 9, 2012 |
KUNJEEN MUSLIAR Vs. MEPPARA JUMA MASJID COMMITTEE
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August 3, 2012 |
KUNJIMON Vs. GOVINDAN NAIR
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June 4, 2012 |
KUNJUKUTTY AMMA LEELAMONY AMMA Vs. THANKAPPAN
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October 30, 2012 |
KUNJUMOHAMMED Vs. PATHU
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June 27, 2012 |
KUNJUMON Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY, ERNAKULAM
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June 25, 2012 |
KUNJUMON Vs. STATE OF KERALA
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July 27, 2012 |
KUNJUMON Vs. T.A.SHAZUDHEEN
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October 5, 2012 |
KUNJUMON @ MOHANAN Vs. STATE OF KERALA
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March 6, 2012 |
KUNJUMON P A Vs. ASHAMANNOOR GRAMA PANCHAYAT
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August 21, 2012 |
KUNJUMON, S/O.STEEPHEN CARDOZ Vs. STATE OF KERALA
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June 19, 2012 |
KUNJUNNI S/O KUNJAN Vs. STATE OF KERALA
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April 4, 2012 |
KUNJUPENNU NARAYANI W/O RAGHAVAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY
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July 17, 2012 |
KUNNILERI RADHA D/O IMBICHAN Vs. RAGHAVAN MAVILIPURATHOOT S/O CHATHUKUTTY
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June 5, 2012 |
KURAISHA SADIQ Vs. M ABDUL KALAM
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February 23, 2012 |
KURIACHAN CHACKO Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
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July 26, 2012 |
KURIACHAN CHACKO Vs. SECRETARY TO GOVERNMENT
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June 20, 2012 |
KURIAKOSE Vs. ANNAKUTTY
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September 25, 2012 |
KURIAKOSE Vs. JACOB C K S/O LATE CHAKRAMAKIL JOHN PAVOO
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May 21, 2012 |
KURIAKOSE CHENNAKKADAN Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT W.R.(MP) DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
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May 23, 2012 |
KURIAKOSE ELIAS TRUST FOR COMMUNICAT COMMUNICATION AND DEVELOPMENT Vs. STATE OF KERALA AND ORS
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August 9, 2012 |
KURIAKOSE S/O CHAKRAMAKIL LONAPPAN Vs. ANTO S/O CHAKRAMAKIL THOMAS
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July 19, 2012 |
KURIAN Vs. STATE OF KERALA
|
August 10, 2012 |
KURIAN Vs. CHELLAMMA JOHN
|
March 1, 2012 |
KURIAN @ BOBAN, S/O. CHACKO, THAZHATHU VALLIYANIYIL, MADAPPALLY KARA MADAPPALLY VILLAGE Vs. THE STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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January 24, 2012 |
KURIAN K S Vs. STATE OF KERALA
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June 22, 2012 |
KURUBAN Vs. STATE OF KERALA
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February 29, 2012 |
KURUVILLA Vs. SATHI RAJAN
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September 19, 2012 |
KURUVILLA MAMMEN Vs. STATE OF KERALA
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August 13, 2012 |
KURUVILLA T T Vs. UNION OF INDIA
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July 25, 2012 |
KURUVILLA THOMAS S/O THOMAS Vs. STATE OF KERALA SECRETARY PUBLIC WORKS (D) DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
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June 1, 2012 |
KURUVITHADAM AGENCIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER, COMMERCIAL TAXES SPECIAL CIRCLE
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March 13, 2012 |
KUTHUPARAMBA EDUCATIONAL SOCIETY Vs. K C ROSAMMA
|
August 14, 2012 |
KUTTAN S/O KOOPPAN CHALLIYIL METHALA Vs. KERALA STATE ELECTRICITY BOARD VAIDHUDHI BHAVAN PATTOM THIRUVANANTHAPURAM
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April 12, 2012 |
KUTTAPPAN Vs. K V CHERIAN S/O VARGHESE
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May 22, 2012 |
KV KURIAN Vs. COMMERCIAL TAX OFFICER
|
June 12, 2012 |
L VARGHESE Vs. AUTHORISED OFFICER
|
July 25, 2012 |
L. JOHN Vs. TAMILNADU MERCANTILE BANK LTD.
|
December 11, 2012 |
L. LALITHA Vs. STATE OF KERALA
|
February 10, 2012 |
L.AJITH KUMAR Vs. DIRECTOR OF PANCHAYATS
|
October 4, 2012 |
L.M.S. SPECIAL SCHOOLS Vs. OMANA
|
May 21, 2012 |
L.RAJAN Vs. AUTHORIZED OFFICER/CHIEF MANAGER
|
December 11, 2012 |
LABOUR INDIA EDUCATION SOCIETY MARANGATTUPALLY KOTTAYAM DISTRICT REPRESENTED BY ITS SECRETARY SRI V J GEORGE Vs. STATE OF KERALA REPRESENTED BY SECRETARY DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT TRIVANDRUM
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June 1, 2012 |
LAILA BEEVI Vs. INDIAN OVERSEAS BANK
|
October 16, 2012 |
LAILA E Vs. PORT CONSERVATOR OFFICE OF PORT CONSERVATOR PORT AND SHIPPING PONNANI HARBOUR PONNANI P O MALAPPURAM DISTRICT
|
April 20, 2012 |
LAILA PARTHAPAN Vs. P.N. SURENDRAN
|
October 12, 2012 |
LAILA SAIN Vs. JOINT REGIONAL TRANSPORT OFFICER
|
August 7, 2012 |
LAKHMYKUTTY AMMA, D/O JANAKI AMMA, MANAVAZHI VEEDU AND ORS Vs. MEERA AND ORS
|
August 1, 2012 |
LAKSHADWEEP PUBLIC WORKS DEPARTMENT Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT SECRETARIAT TRIVANDRUM
|
March 5, 2012 |
LAKSHMANAN Vs. OTHENAN
|
November 8, 2012 |
LAKSHMANAN Vs. PETTAH PUTHENKOVIL BHAGAVATHY TEMPLE
|
October 3, 2012 |
LAKSHMI MOHAN Vs. NAVEEN SURENDRAN
|
November 29, 2012 |
LAKSHMI S Vs. STATE BANK OF TRAVANCORE
|
March 12, 2012 |
LAKSHMIDEVI.P Vs. COMMERCIAL TAX OFFICER
|
September 10, 2012 |
LAKSHMIKUTTY AMMA Vs. RAMAN PILLAI
|
September 18, 2012 |
LAKSHMIKUTTY AMMAL Vs. DISTRICT COLLECTOR PATHANAMTHITTA DISTRICT
|
April 13, 2012 |
LAKSHMIKUTTYAMMA Vs. STATE OF KERALA
|
February 10, 2012 |
LAKSHMY Vs. KRISHNANKUTTY
|
June 1, 2012 |
LAKSHMY SURENDRAN Vs. SURENDRAN
|
December 19, 2012 |
LAL PRODUCTS Vs. ASSISTANT COMMISSIONER
|
July 20, 2012 |
LAL SEBASTIAN S/O DEVASSIA Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 31, 2012 |
LALASAN S/O GANGADHARAN ELAVUSSERIL MUTTAR VILLAGE KUTTANAD TALUK Vs. STATE OF KERALA REPRESENTED BY PUBLIC PPROSECUTOR HIGH COURT OF KERALA ERNAKULAM
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April 20, 2012 |
LALIA HAMEED Vs. STATE BANK OF TRAVANCORE
|
July 24, 2012 |
LALIKUMAR Vs. RAJU
|
September 7, 2012 |
LALILTHAMBIKA Vs. P.P. HASSAN RAWTHER CHACKALACKAL HOUSE, ERUMELY, KOTTAYAM
|
July 26, 2012 |
LALIT RAJU PLATHOTTAM Vs. ANJU SARA VARKEY
|
April 24, 2012 |
LALITHA Vs. MANAGER STATE BANK OF TRAVANCORE
|
November 2, 2012 |
LALITHA V.N. Vs. STATE OF KERALA
|
July 25, 2012 |
LALITHABAI T. Vs. STATE OF KERALA
|
November 12, 2012 |
LALITHAMBIKA Vs. STATE OF KERALA
|
September 24, 2012 |
LANEESH L. Vs. STATE OF KERALA
|
November 30, 2012 |
LAROSH PETER ROZARIO Vs. EUPHY ROZARIOS HOUSE
|
May 22, 2012 |
LATHAKUMARY S. Vs. AUTHORIZED OFFICER/CHIEF MANAGER SYNDICATE BANK
|
December 11, 2012 |
LATHIKA Vs. REGIONAL PASSPORT OFFICER
|
January 25, 2012 |
LAXMI CRANES AND TRAILERS (P) LTD. Vs. JOINT REGIONAL TRANSPORT OFFICER, TRIPUNITHURA
|
June 21, 2012 |
LAXMI CRANES AND TRAILERS P LTD Vs. JOINT REGIONAL TRANSPORT OFFICER
|
February 2, 2012 |
LAZER, S/O. ROCKEY Vs. SUPERINTENDENT OF SURVEY & LAND
|
October 16, 2012 |
LEADER PROPERTIES AND ESTATES PRIVATE LIMITED Vs. CORPORATION OF KOCHI
|
June 29, 2012 |
LEELA Vs. K J SAIJU
|
May 23, 2012 |
LEELA Vs. SUPERINTENDENT OF POLICE THRISSUR
|
May 22, 2012 |
LEELA AMMA Vs. ARAVINDAKSHA MENON
|
March 14, 2012 |
LEELA BAI Vs. REGIONAL HOUSING DEVELOPMENT CENTRE
|
July 23, 2012 |
LEELA E.K., W/O. LATE GOPI, ILLATHUKUNI VEEDU, P.O. ERAMALA, KOZHIKODE Vs. K.P. YOOSEPH, S/O. ABOOBACKER HAJI, PALAKKANDY THAZHA VEEDU, ORKKATTERY,
|
February 8, 2012 |
LEELA HARIDAS D/O P S HARIDAS Vs. T M ABDUL SALAM S/O MUHAMMED
|
July 17, 2012 |
LEELA SUKUMARAN D/O BHAVANI AMMA Vs. PRATHEEPKUMAR SON OF SREEDHARA PANICKER PUTHIYARA PUTHALATTU PARAMBIL SREE NILAYAM KOZHIKODE TALUK
|
May 25, 2012 |
LEELAMMA JOHN Vs. DEPUTY TAHSILDAR
|
August 13, 2012 |
LEELAMMA M. Vs. STATE OF KERALA
|
December 5, 2012 |
LEELAMMA SEBASTIAN W/OT V GEORGE Vs. STATE OF KERALA
|
March 20, 2012 |
LEELAMONY Vs. S N TRUST
|
June 14, 2012 |
LEELAMONY Vs. S.N. TRUST
|
January 14, 2012 |
LEELAVATHY AMMA Vs. SETHUMADHAVAN
|
August 8, 2012 |
LEENA JACOB Vs. P J PAUL
|
May 22, 2012 |
LEENA THANKACHAN Vs. STATE OF KERALA
|
December 1, 2012 |
LEKSHMI Vs. PREETHA
|
March 22, 2012 |
LEKSHMI SIVANANDAN Vs. RAJEEV SADANANDAN
|
September 27, 2012 |
LEKSHMY SUKESINI DEVI Vs. L.SUMATHY
|
December 4, 2012 |
LENIN, S/O.NENIYATTIL KUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
November 12, 2012 |
LESLIE JOHNY Vs. ALAGAPPANAGAR GRAMA PANCHAYATH
|
August 1, 2012 |
LIFETIME REALTY P LTD Vs. PODDAR UDYOG LIMITED
|
March 2, 2012 |
LIJEESH Vs. STATE OF KERALA
|
July 13, 2012 |
LIJI AGENCIES Vs. RAGHUNATH
|
January 25, 2012 |
LIJO JOHN Vs. SUB DIVISIONAL MAGISTRATE COLLECTORATE
|
April 11, 2012 |
LIJO K BABU Vs. SUPERINTENDENT OF POLICE
|
June 6, 2012 |
LIJU Vs. STATE OF KERALA
|
August 1, 2012 |
LILLY JOHN Vs. XAVI ALIAS XAVIER, S/O.DEVASSY
|
November 14, 2012 |
LILLY VARGHESE Vs. DISTRICT LABOUR OFFICER
|
January 18, 2012 |
LILLYKUTTY Vs. STATE OF KERALA
|
August 22, 2012 |
LILLYKUTTY Vs. DISTRICT COLLECTOR
|
June 20, 2012 |
LINISH P MATHEW Vs. MRUTHULA MATHEW
|
July 20, 2012 |
LISAMMA TOM Vs. SECRETARY CHERANELLOOR GRAMA PANCHAYATH SOUTH CHITTOOR
|
December 11, 2012 |
LISSIE MEDICAL INSTITUTIONS Vs. COMMISSIONER OF INCOME TAX
|
February 17, 2012 |
LISSY Vs. STATE OF KERALA
|
January 23, 2012 |
LISSY Vs. STATE OF KERALA
|
March 7, 2012 |
LISSY RUBBERS (P) LTD Vs. MEENACHIL TALUK CO-OPERATIVE EMPLOYEES CO-OPERATIVE SOCIETY LTD
|
November 6, 2012 |
LIZY GEORGE W/O GEORGE AND ORS Vs. DISTRICT INDUSTRIES CENTRE KOTTAYAM AND ORS
|
March 21, 2012 |
LOADING AND UNLOADING WORKERS UNION (INTUC) KERALA FEEDS, FEEDS NAGAR, P O KALLETTUMKARA THRISSUR Vs. GOVERNMENT OF KERALA AND ORS
|
June 12, 2012 |
LOCAL COMMITTEE SECRETARY COMMUNIST PARTY OF INDIA Vs. ALI MOHAMMED
|
June 27, 2012 |
LOID JUDE MANAKKAT Vs. STATE OF KERALA
|
September 14, 2012 |
LOLAMMA W/O GOPINATHAN NAIR AND ORS Vs. SANTHA AND SASIDHARAN NAIR S/O CHELLAPPAN
|
March 26, 2012 |
LORRY OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR
|
June 20, 2012 |
LOVELY MATHEW Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM
|
May 28, 2012 |
LOYED JUDE S/O.LAWRANCE Vs. P.UNNIKRISHNAN
|
November 26, 2012 |
LUQMAN ALI MUHAMMED Vs. KERALA STATE ELECTRICITY BOARD
|
September 3, 2012 |
LUSY BENSON Vs. STATE OF KERALA
|
August 7, 2012 |
LUXURY SAND KERALA PRIVATE LIMITED Vs. STATE OF KERALA
|
November 14, 2012 |
M A K AZAD S/O LATE MUHAMMED GHANI Vs. VARKEY S/O AREEKAL PAULO
|
July 20, 2012 |
M A MANAF Vs. KADUVAYIL MUSLIM JAMA-ATH CHARITABLE TRUST KADUVAYIL
|
February 27, 2012 |
M A MATHEW Vs. DISTRICT POLICE CHIEF
|
July 26, 2012 |
M ABDUL HAMEED, S/O A ANOTHONY Vs. N K CHELLAPPAN, S/O P K NAMBIAR SREEDHARMASASTHALAYAM P O CHALAD
|
January 10, 2012 |
M ABDUL NAZAR S/O K A MUTHALEEF Vs. K SREENIVASAN S/O S V KALIAPPAN
|
April 12, 2012 |
M ABDUL REHUMAN KUNJU CASHEW EXPORTERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-I, KOLLAM
|
August 3, 2012 |
M B LOUIS Vs. PUNALUR MUNICIPALITY REPRESENTED BY ITS SECRETARY PUNALUR KOLLAM
|
March 6, 2012 |
M BABU SHABEER S/O KUNJI MUHAMMED Vs. MALAPPURAM DISTRICT CO-OPERATIVE BANK LTD
|
July 24, 2012 |
M BALAKRISHNAN AND ORS Vs. M JAYASANKARAN AND ORS
|
March 26, 2012 |
M C CHARLY Vs. STATE OF KERALA
|
May 4, 2012 |
M C SINY Vs. KERALA STATE CO-OPERATIVE BANK LIMITED
|
August 1, 2012 |
M CHANDRAN AND ORS Vs. STATE OF KERALA
|
August 7, 2012 |
M D ELIYAMMA Vs. COFFEE BOARD
|
June 4, 2012 |
M D FRANCIS S/O DEVASSY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY THRISSUR
|
April 27, 2012 |
M D JOSEPH S/O.DEVASSIA MATTATHIL Vs. STATE OF KERALA, REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM
|
June 19, 2012 |
M D VARGHESE Vs. LAND REVENUE COMMISSIONERTHIRUVANANTHAPURAM
|
April 12, 2012 |
M DHANYA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS
|
December 19, 2012 |
M G F MOTORS LTD Vs. STATE OF KERALA
|
March 12, 2012 |
M G VINODAN Vs. ADDITIONAL DISTRICT MAGISTRATE THRISSUR
|
April 27, 2012 |
M GIRIJA Vs. CHIEF MANAGER
|
August 8, 2012 |
M I ABDUL AZEEZ MADATHIL HOUSE KANJIRAPALLY KOTTAYAM DISTRICT Vs. SALES TAX OFFICER
|
March 5, 2012 |
M IBRAYI Vs. STATE OF KERALA
|
June 5, 2012 |
M JAYAPRAKASH Vs. HMT LTD LAMPS DIVISION
|
September 7, 2012 |
M K PARVATHY CARETAKER Vs. GOVERNMENT OF INDIA REP BY SECRETARY
|
July 23, 2012 |
M K SAROJINI GANGADHARAN Vs. M KTHIRUMENI SON OF KRISHNAN
|
March 29, 2012 |
M K SHABEER Vs. STATE OF KERALA
|
July 9, 2012 |
M K SURENDRABABU Vs. INDUSTRIAL TRIBUNAL
|
January 11, 2012 |
M K THANKAPPAN Vs. PRINCIPAL SECRETARY
|
July 5, 2012 |
M KAREEM Vs. COMMERCIAL TAX OFFICER
|
July 24, 2012 |
M M JAMES MALAYIL HOUSE Vs. AUTHORISED OFFICER STATE BANK OF TRAVANCORE
|
July 19, 2012 |
M MANOJ Vs. STATE OF KERALA
|
June 6, 2012 |
M MOHAN Vs. KERALA STATE ELECTRICITY BOARD
|
July 2, 2012 |
M N VONODAN Vs. CHALAKUDI MUNICIPALITY REP BY ITS SECRETARY MUNICIPAL OFFICE CHALAKUDY
|
April 27, 2012 |
M NARAYANAN PROPRIETOR OF RED ARROW Vs. INTELLIGENCE OFFICER
|
July 19, 2012 |
M O GOPALAKRISHNAN Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
July 6, 2012 |
M P AGENCIES Vs. COMMERCIALTAX OFFICER
|
July 5, 2012 |
M P BAIJU Vs. PERUMBAVOOR MUNICIPALITY PERUMBAVOOR ERNAKULAM
|
May 23, 2012 |
M P JAYAKRISHNAN Vs. M PPREMAKUMARI
|
August 1, 2012 |
M P MOHAMMEDALI Vs. COMMERCIAL TAX OFFICER
|
July 24, 2012 |
M P PARAMESWARAN NAMBOODIRI Vs. ALUVA MUNICIPALITY
|
August 6, 2012 |
M P PRASEED KUMAR Vs. STATE OF KERALA
|
January 25, 2012 |
M P SAHIR Vs. RAHEEM AND ORS
|
September 10, 2012 |
M P SHOUKATHALI Vs. SHAMSUDIN
|
June 25, 2012 |
M P SUNNY Vs. STATE OF KERALA
|
August 10, 2012 |
M P THOMAS Vs. STATE OF KERALA
|
July 23, 2012 |
M PTHARIAN Vs. JAFY MUNDADAN
|
August 3, 2012 |
M R MOHANAN Vs. TODDY WORKERS WELFARE FUND BOARD
|
September 5, 2012 |
M R PROMODKUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 8, 2012 |
M R SHINY BABU Vs. STATE OF KERALA
|
July 2, 2012 |
M R SHINY BABU Vs. STATE OF KERALA
|
August 13, 2012 |
M R SURENDRADAS Vs. STEEL AUTHORITY OF INDIA LIMITED
|
August 6, 2012 |
M RAMACHANDRAN PILLAI Vs. SOFIA
|
March 28, 2012 |
M RAMADOSS S/O MUNUSAMY Vs. INTELLIGENCE INSPECTOR
|
May 31, 2012 |
M RAMANUNNY GENERAL MANAGER UNDER SUSPENSION TRICHUR DISTRICT CO OPERATIVE BANK LIMITED Vs. TRICHUR DISTRICT CO OPERATIVE BANK LIMITED
|
April 12, 2012 |
M S DEEPA NAIR Vs. CANARA BANK PUTHENCHANTHA BRANCH DEVASWOM BOARD BUILDING
|
April 13, 2012 |
M T JIJY THOMAS Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVAN PATTOM P O TRIVANDRUM
|
May 22, 2012 |
M T VARKI S/O PHILIP Vs. ALICE, D/O.KURIAKOSE
|
September 4, 2012 |
M U SUNNY Vs. M MANI
|
July 23, 2012 |
M UMMER Vs. COMPUTER AUTHORITY
|
June 26, 2012 |
M V EBRAHIM ARAFA TRADERS Vs. INTELLIGENCE OFFICER COMMERCIAL TAXES KANNUR
|
March 1, 2012 |
M V RAJEEV Vs. N KRISHNANKUTTY
|
August 7, 2012 |
M V SIVASANKARAN Vs. PATTAMBI GRAMA PANCHAYATH
|
June 8, 2012 |
M V SREENIVASAKURUP Vs. M ISMAIL
|
July 3, 2012 |
M V SUBAIR S/O KOYASSANKUTTY Vs. DISTRICT COLLECTOR MALAPPURAM
|
July 5, 2012 |
M VIJAYAN Vs. ASSISTANT EXECUTIVE ENGINEER
|
August 17, 2012 |
M. ABDUL AZEEZ Vs. INTELLIGENCE OFFICER
|
September 18, 2012 |
M. ABDUL AZEEZ Vs. COMMERCIAL TAX OFFICER
|
November 8, 2012 |
M. ABOOSALI, S/O. ABDU REHIMAN, THAYALVALAPPU HOUSE, MOGRAL, KUMBLA, KASARAGOD, DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO TRANSPORT DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM AND THE REGIONAL TRANSPORT OFFICER, KASARAGOD
|
November 1, 2012 |
M. KAMAR Vs. STATE OF KERALA
|
June 11, 2012 |
M. KARTHIKEYAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 13, 2012 |
M. MADHAVI Vs. THE EXCISE CIRCLE INSPECTOR, HOSDURG
|
October 18, 2012 |
M. MUHAMMED NAZAR Vs. THE CHIEF MANAGER, STATE BANK OF INDIA
|
July 19, 2012 |
M. MUNEER Vs. STATE OF KERALA
|
June 13, 2012 |
M. NAZAR Vs. K. GOPINATHAN PILLAI
|
January 30, 2012 |
M. PEER MOHAMMAD Vs. STATE OF KERALA
|
November 5, 2012 |
M.A. AZEEZ Vs. STATE OF KERALA
|
July 17, 2012 |
M.A. CHANDRAN, TRADESMAN Vs. INDIAN RARE EARTHS LIMITED
|
October 11, 2012 |
M.A. HASSAN, PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 5, 2012 |
M.A. PAPPACHAN Vs. RAJAPPAN, S/I. EKKAMAN
|
November 16, 2012 |
M.A.ABDUL KAREEM Vs. STATE OF KERALA
|
November 12, 2012 |
M.A.K. AZAD Vs. VARKEY
|
October 10, 2012 |
M.ABDUL JABBAR Vs. STATE OF KERALA
|
November 1, 2012 |
M.B. UNNIMON Vs. A.V. PURUSHOTHAMAN
|
March 30, 2012 |
M.BASHEER, S/O.LATE METHU RAWTHER Vs. STATE OF KERALA
|
November 22, 2012 |
M.C. PRABHAKARAN Vs. THE REVENUE DIVISIONAL OFFICER, OFFICE OF THE REVENUE DIVISIONAL OFFICER, KOTTAYAM
|
September 12, 2012 |
M.D. FRANCIS Vs. ALUVA MUNICIPALITY
|
November 7, 2012 |
M.G. SREEMON Vs. STATE OF KERALA
|
August 3, 2012 |
M.I. GEORGE Vs. AUGUSTHY, S/O FRENCHU
|
November 2, 2012 |
M.K. LAKSHMI Vs. STATE OF KERALA
|
October 31, 2012 |
M.K. MOHAMMED Vs. THRIKKANAPURAM NUSARATHUL ISLAM SANGAM
|
June 5, 2012 |
M.K. MUAHMMED NAJEEB Vs. AJESH K. JOSE
|
March 23, 2012 |
M.K. RAJAMMA, D/O. PARAMESWARAN PILLAI, PANDAVATH HOUSE, AROOR Vs. KERALA STATE ELECTRICITY BOARD, THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
|
August 3, 2012 |
M.K. SALEEM Vs. STATE MUKTHAR AHAMMED
|
March 14, 2012 |
M.K. SALIM Vs. STATE OF KERALA
|
November 19, 2012 |
M.K. USHADEVI Vs. STATE OF KERALA
|
October 30, 2012 |
M.K.HARISH Vs. STATE OF KERALA
|
October 3, 2012 |
M.K.JAMEER Vs. STATE OF KERALA
|
November 2, 2012 |
M.K.PATHU Vs. MANAGING PARTNER, BOSCO TRAVELS
|
September 10, 2012 |
M.K.SANJEEV Vs. STATE OF KERALA
|
June 13, 2012 |
M.KRISHNAN NAIR Vs. KRISHNA PILLAI MADHAVAN PILLAI
|
October 3, 2012 |
M.L. JOHNSON, S/O. M.I. LONAPPAN Vs. STATE OF KERALA
|
October 4, 2012 |
M.LATHIKA Vs. STATE OF KERALA, REPRESENTED BY DISTRICT
|
November 26, 2012 |
M.M. JAMES Vs. THE AUTHORISED OFFICER, STATE BANK OF TRAVANCORE
|
July 19, 2012 |
M.M. NAJEEMA Vs. KERALA STATE BEVERAGES CORPORATION
|
November 27, 2012 |
M.M. SAID ANWAR Vs. UNION OF INDIA
|
November 9, 2012 |
M.M. SHIBU Vs. THE DISTRICT GEOLOGIST ERNAKULAM, KAKKANADU DEPARTMENT OF MINING AND GEOLOGY
|
June 13, 2012 |
M.M. VARGHESE Vs. KERALA WATER AUTHORITY
|
November 2, 2012 |
M.M. VARGHESE Vs. KERALA WATER AUTHORITY
|
November 23, 2012 |
M.M.JOSEPH Vs. SUB DIVISIONAL MAGISTRATE
|
December 12, 2012 |
M.M.RASHEED Vs. FAISAL
|
September 19, 2012 |
M.MOHAMMED RAPHY Vs. CHAIRMAN, COCHIN PORT TURST
|
December 20, 2012 |
M.MUHAMMED S/O.MOIDU Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF KERALA, PUBLIC OFFICE BUILDING MUSEUM JUNCTION, THIRUVANANTHAPURAM
|
June 15, 2012 |
M.N. HARIHARAN Vs. S. VIJAYALEKSHMI
|
March 21, 2012 |
M.N.C. BOSE Vs. UNIVERSITY OF KERALA
|
May 25, 2012 |
M.P. PRATHIPAL Vs. STATE OF KERALA
|
December 11, 2012 |
M.P.PRAKASHAN Vs. M.SASI
|
January 25, 2012 |
M.PREMALATHA Vs. SASIKUMAR, S/O.KARUNAKARAKURUP
|
November 17, 2012 |
M.R. BABU Vs. MANJULA K.
|
September 6, 2012 |
M.R. JAYAGEETHA Vs. SOUTHERN RAILWAY
|
November 16, 2012 |
M.R.SUDHA Vs. SECRETARY KERALA STATE ELECTRICITY BOARD, VYDYUTHI BHAVAN
|
October 18, 2012 |
M.S. GOPALAKRISHNAN Vs. THE DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., KOTTAYAM
|
February 29, 2012 |
M.S. MAYA Vs. S. VIJAYAMADHAVAN
|
December 11, 2012 |
M.S. MUTHUKUMARA SWAMY Vs. THE STATE OF KERALA
|
October 8, 2012 |
M.S.BUILDING PRODUCTS Vs. DISTRICT COLLECTOR
|
November 30, 2012 |
M.S.RAJU Vs. STATE CO-OPERATIVE ELECTION COMMISSION
|
November 19, 2012 |
M.S.SAMEESH Vs. STATE OF KERALA
|
October 10, 2012 |
M.SANTHA Vs. THAYAMBATH PADMANABHAN
|
September 5, 2012 |
M.SAROJA D/O. K.P. KRISHNAN Vs. STATE OF KERALA-REPRESENTED BY THE PUBLIC PROSECUTOR
|
December 7, 2012 |
M.SHAIN MONY Vs. AUTHORISED OFFICER/CHIEF MANAGER STATE BANK OF TRAVANCORE
|
November 14, 2012 |
M.SHAMSUDEEN Vs. STATE OF KERALA
|
November 23, 2012 |
M.SHANMUGHA VADIVEL Vs. ASSISTANT REGISTRAR OF COMPANIES
|
October 8, 2012 |
M.SHANMUGHA VADIVEL Vs. ASSISTANT REGISTRAR OF COMPANIES
|
October 15, 2012 |
M.SRINIVASA RAO Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 9, 2012 |
M.SUBRAYA BHAT Vs. SHANKARI AMMA
|
September 19, 2012 |
M.T.ASSAINAR Vs. PERUMBA RAHEEM
|
December 14, 2012 |
M.V. PAULOSE, MURITHOTTATHIL, MEKKADAMPU, MUVATTUPPUZHA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND MUKUNDHAN AT SURESH, S/O. PADMANABHAN NAIR, PUTHUSSERIL HOUSE, ANIKKADU MUVATTUPPUZHA
|
August 3, 2012 |
M.V. POULOSE Vs. STATE OF KERALA
|
November 28, 2012 |
M.V. THOMAS, AGED 50 YEARS MOOKANCHERY, FLAT-5C, SKYLINE GATE WAY PATHADIPALAM, ERNAKULAM Vs. THE DISTRICT COLLECTOR, ERNAKULAM, DISTRICT, COLLECTORATE, ERNAKULAM 682 030,
|
July 17, 2012 |
M.V. VARGHESE Vs. VIJAYAKUMAR P.
|
September 14, 2012 |
M.V.BABY, S/O.VARKEY, MUTHATHOTTATHIL Vs. K.H.KONTHALAM
|
November 6, 2012 |
M.V.JOSE Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
November 2, 2012 |
M.V.JOY Vs. ASST.COMMISSIONER OF INCOME TAX
|
December 18, 2012 |
M.V.MAHAMOOD Vs. STAR FISH EXPORTS
|
November 15, 2012 |
M/S COSIMA TRAVELS AND TRADE LINKS LTD Vs. VARUNNY POLY
|
September 5, 2012 |
M/S I B INFOTECH ENTERPRISES (P) LTD Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
|
September 4, 2012 |
M/S INDIA FOOD EXPORTS Vs. ASST. COMMISSIONER
|
October 8, 2012 |
M/S TABA ASSOCIATES Vs. PAUL CHAKOLA
|
November 1, 2012 |
M/S TRISSUR SAND & GRAVEL (P) LTD Vs. COMMERCIAL TAX OFFICER
|
August 3, 2012 |
M/S. ASIAN PAINTS LTD. CHAKKARAPARAMBU, ERNAKULAM Vs. THE STATE OF KERALA
|
February 13, 2012 |
M/S. EDATHARA STEELS NEAR RAILWAY STATION, N.H. BYE PASS, CHERTHALA, A REGISTERED PARTNERSHIP FIRM, REPRESENTED BY ITS MANAGING PARTNER SRI E.K. MOOSAKUTTY Vs. THE COMMERCIAL TAX OFFICER COMMERCIAL TAXES, CHERTHALA - 688 524,
|
July 19, 2012 |
M/S. FAST AND SAFE TRANSPORT PVT. LTD., ADMINISTRATIVE OFFICE, T.D. ROAD, ERNAKULAM, KOCHI-35 Vs. M/S. MEDOPHARM, CALICUT DEPOT., 12/12 SOUTH BEACH ROAD, CALICUT-673001,
|
July 16, 2012 |
M/S. JYOTHI FIRE WORKS, 205-C, POLICE STATION ROAD, SIVAKASI-626 123, REPRESENTED BY ITS PROPRIETOR SHRI. A. THIRIGYANAM AND ORS. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. V, COMMERCIAL TAXES, PALAKKAD-678 001,
|
August 22, 2012 |
M/S. KOYA'S HOSPITAL Vs. ASSISTANT ENGINEER
|
October 4, 2012 |
M/S. SMA RESTAURANT AND SERVICES (PVT) LTD Vs. STATE OF KERALA
|
December 20, 2012 |
M/S. SURESH BABU CONSTRUCTION, REP. BY MANAGING PARTNER, B. SHANMUGA SUNDAR, NO. 28, KALIAMAN KOIL STREET, K.K. PUDUR (POST), COIMBATORE-641038 Vs. THE DEPUTY CHIEF ENGINEER (CONSTRUCTION), SOUTHERN RAILWAY, CALICUT-673001,
|
September 13, 2012 |
M/S. TECHNO CRAFT Vs. M/S. FEEMAN INDUSTRIES
|
November 2, 2012 |
M/S. TOC DISINFECTANT LTD Vs. STATE OF KERALA
|
March 22, 2012 |
M/S.BERGER PAINTS INDIA LTD Vs. CIRCLE INSPECTOR OF POLICE
|
October 1, 2012 |
M/S.FLOATELS INDIA (P) LTD Vs. COMMERCIAL TAX OFFICER
|
October 5, 2012 |
M/S.ROYAL INDIA MARKETING AND CATERING PVT. LTD Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LTD
|
September 26, 2012 |
M/S.SREE GOKULAM CHIT & FINANCE CO.(P) LTD Vs. PRADEEP CHANDRAN
|
October 5, 2012 |
MADALAN SUBAIR Vs. STATE OF KERALA
|
October 4, 2012 |
MADANA MOHANAN.K. Vs. MANAGER , GOPAL MEMORIAL VOCATIONAL
|
November 23, 2012 |
MADATHIL ABOOBACKER HAJI Vs. K.M.KUNJIKRISHNAN NAIR
|
September 18, 2012 |
MADATHIL HUSSAIN Vs. AREECODE GRAMA PANCHAYATH
|
May 22, 2012 |
MADHAVA RAO SCINDIA MEMORIAL CHARITABLE TRUST Vs. SANJIVANI HOSPITAL, KANNUR
|
March 27, 2012 |
MADHAVAN, S/O. AYYAPPAN Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
|
November 5, 2012 |
MADHAVANKUTTY Vs. SREEKUMAR T.
|
November 2, 2012 |
MADHU BABU Vs. SIDHARDHAN
|
November 2, 2012 |
MADHU SUDAN Vs. Y.THANKACHAN
|
September 11, 2012 |
MADHUSOODANAN M. Vs. STATE OF KERALA
|
October 17, 2012 |
MADHUSOODANAN S/O NANU,SANTHI BHAVANAM PATHIYOOR EAST MURI PATHIYOOR VILLAGE KARTHIKAPPALLY TALUK Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OFKERALA KOCHI
|
March 29, 2012 |
MADHUSOODHANAN Vs. SARATHCAHNDRA BABU
|
June 4, 2012 |
MADHUSOODHANAN, SON OF NARAYANAN, AGED 47, SREENIVAS, KOMMERI, NIDUMPOYIL P.O., KANNUR DISTRICT, Vs. THE DIVISIONAL FOREST OFFICER, OFFICE OF THE DIVISIONAL FOREST, KANNUR DIVISION, KANNUR DISTRICT-670001,
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March 1, 2012 |
MADHUSUDHANAN Vs. S. USHA
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March 23, 2012 |
MADINU SSAQUAFATHIL ISLAMIYYA Vs. DISTRICT POLICE CHIEF MALAPPURAM
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April 13, 2012 |
MADKKAL KURUPILLATH SAYEED Vs. STATION HOUSE OFFICER PATTAMBI PATTAMBI POLICE STATION
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April 12, 2012 |
MAHASAKTHI MILLS LIMITED VALIYA NADUKKALAM NATTUKAL CHITTUR PALAKKAD REPRESENTED BY ITS MANAGING DIRECTOR T RAJKUMAR Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
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May 22, 2012 |
MAHENDRA BROTHERS EXPORTS (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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November 22, 2012 |
MAHESH KUMAR S Vs. UNIVERSITY OF KERALA
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May 30, 2012 |
MAHESH SATHYAN, AGED 34 YEARS, S/O. SATHYAVRITHAN, 33/2074C, SREEKALA ROAD, VENNALA P.O, KOCHI 682028 Vs. REGIONAL TRANSPORT OFFICER, REGIONAL TRANSPORT OFFICE, KAKKANADU, ERNAKULAM - 682030,
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June 25, 2012 |
MAHI BALAN Vs. BEENA ARAVIND
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September 6, 2012 |
MAHIM SETTU Vs. STATE OF KERALA
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June 14, 2012 |
MAITHRI Vs. DISTRICT MEDICAL OFFICER
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November 28, 2012 |
MAJEED Vs. SUB INSPECTOR OF POLICE CHANGARAMKULAM POLICE STATION
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April 2, 2012 |
MAJEED A. Vs. THE STATE OF KERALA
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February 29, 2012 |
MAJEED KUNJU Vs. AUTHORIZED OFFICER HDFC BANK HOUSING DEVELOPMENT FINANCE CORPORATION LTD
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May 22, 2012 |
MAJEED P.V. Vs. THE COMMERCIAL TAX OFFICER, DEPARTMENT OF COMMERCIAL TAXES, KOTHAMANGALAM
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July 17, 2012 |
MAJEED, S/O. ABOOBACKER Vs. STATE OF KERALA
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November 6, 2012 |
MAJO MATHEW Vs. STATE OF KERALA
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May 2, 2012 |
MAJOR K. MATHEWS Vs. K.O. GEORGE
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August 7, 2012 |
MALA ARAYA KSHETRA SAMREKSHANA SAMITHI Vs. AKILA THIRUVITHAMCORE MALA ARAYA MAHA SABA BRANCH
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December 6, 2012 |
MALABAR DEVASWOM BOARD Vs. VALLIYODAN KRISHNAN NAIR
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November 8, 2012 |
MALABAR EXTRUSION EQUIPMENTS Vs. COMMERCIAL TAX INSPECTOR
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August 13, 2012 |
MALABAR GOLD PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER CIRCLE III
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November 14, 2012 |
MALABAR PRODUCE EXPORT CO Vs. STATE OF KERALA
|
November 9, 2012 |
MALABAR SAND AND STONES P LTD Vs. CATHOLIC SYRIAN BANK LTD
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July 9, 2012 |
MALANADU CEMENTS AND ALLIED PRODUCTS P LTD REP BY S MURALI Vs. STATE OF KERALA REP BY ITS SECRETARY TAXES DEPARTMENT SECRETARIAT
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April 13, 2012 |
MALANADU CEMENTS AND ALLIED PRODUCTS PVT LTD Vs. STATE OF KERALA
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June 12, 2012 |
MALANGADAN AMINA Vs. TAHSILDAR ERNAD TALUK OFFICE
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July 5, 2012 |
MALANKARA PLANTATIONS LIMITED Vs. S ABDUL SAMAD
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August 7, 2012 |
MALAPPURAM DISTRICT CO-OPERATIVE Vs. RETURNING OFFICER
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November 19, 2012 |
MALATHI Vs. CATHOLIC SYRIAN BANK LTD
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September 24, 2012 |
MALAYALAM AGENCIES Vs. STATE OF KERALA
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January 18, 2012 |
MALI MADHAVAN Vs. DIVISIONAL FOREST OFFICER NEMMARA AND ORS
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August 9, 2012 |
MALIAKKAL INDUSTRIAL ENTERPRISES Vs. UNION OF INDIA
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February 15, 2012 |
MALIK, S/O.KUNJUMUHAMMED Vs. DISTRICT COLLECTOR
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September 17, 2012 |
MAMMOONJU ALIAS MOHAMED KUNJU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
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January 12, 2012 |
MAMMU K K Vs. STATE OF KERALA
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October 29, 2012 |
MAMTA SAHU Vs. COMMERCIAL TAX INSPECTOR
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August 7, 2012 |
MAMUNI VIJAYAN Vs. T. KANNAN MASTER
|
October 3, 2012 |
MANAFAR SAITHALI KOYA THANGAL Vs. MANAFAR ABDYKKA KUNHIKOYA THANGAL AND ORS
|
March 30, 2012 |
MANAGER Vs. STATE OF KERALA
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September 24, 2012 |
MANAGER Vs. STATE OF KERALA
|
August 9, 2012 |
MANAGER HDFC BANK LTD Vs. VISHALAKSHI ALIAS C P S LAKSHMI
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July 19, 2012 |
MANAGER L M S SPECIAL SCHOOLS Vs. STATE OF KERALA
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March 5, 2012 |
MANAGER L M S SPECIAL SCHOOLS Vs. V M OMANA
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May 21, 2012 |
MANAGER LETCHMI ESTATE Vs. M MURUGAN
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June 12, 2012 |
MANAGER M.E.S.FATHIMA RAHIM CENTRAL SCHOOL Vs. STATE OF KERALA
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November 12, 2012 |
MANAGER N.G.P.M CENTRAL SCHOOL, VENCHEMPU PO, PUNALUR Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
|
October 31, 2012 |
MANAGER P T PUNNOOSE MEMORIAL LOWER PRIMARY SCHOOL Vs. S L BAIJU
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September 5, 2012 |
MANAGER RAJAH'S HIGHER SECONDARY SCHOOL Vs. SHAJI P
|
October 1, 2012 |
MANAGER SARVODAYAM VOCATIONAL HIGHER SCHOOL ARYAMPADAM PADURUTHY Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT GENERALEDUCATION DEPARTMENT
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April 9, 2012 |
MANAGER VENTURE ESTATE Vs. GENERAL SECRETARY
|
January 20, 2012 |
MANAGER, A. JAYANTHAKUMAR Vs. STATE OF KERALA
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June 5, 2012 |
MANAGER, CALICUT GIRLS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT
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November 8, 2012 |
MANAGER, CHRIST COLLEGE, IRINJALAKUDA Vs. STATE OF KERALA
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November 6, 2012 |
MANAGER, SREE NARAYANA HIGH SCHOOL Vs. STATE OF KERALA AND ORS
|
March 19, 2012 |
MANAGER, T.K. MADHAVA MEMORIAL U.P. SCHOOL Vs. STATE OF KERALA
|
November 29, 2012 |
MANAGER,P.T.M.HIGH SCHOOL KODIYATHUR Vs. STATE OF KERALA
|
November 12, 2012 |
MANAGING COMMITTEE OF KODAKKAD Vs. DISTRICT COLLECTOR, CIVIL STATION
|
October 15, 2012 |
MANAGING DIRECTOR Vs. KERALA STATE HUMAN RIGHTS COMMISSION
|
November 9, 2012 |
MANAGING DIRECTOR Vs. SECRETARY RTA
|
August 1, 2012 |
MANAGING DIRECTOR Vs. B. ABDULLA
|
September 19, 2012 |
MANAGING DIRECTOR ERNAKULAM REGIONAL CO-OPERTIVE MILK PRODUCERS UNION LIMITED Vs. K K MOHANAN
|
July 9, 2012 |
MANAGING DIRECTOR K S R T C KARNATAKA REP BY THE DIVISIONAL CONTROLLER CENTRAL OFFICE K H ROAD SHANTINAGAR BANGALORE Vs. RANI THRESSYA W/O LATE JOHNY
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March 12, 2012 |
MANAGING DIRECTOR, K.S.R.T.C, KARNATAKA Vs. MATHAI
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March 13, 2012 |
MANAGING DIRECTOR, KARNATAKA ROAD TRANSPORT CORPORATION Vs. SANTHA
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March 22, 2012 |
MANAGING DIRECTOR,KERALA STATE ROAD TRANSPORT CORPORATION Vs. ABSA S
|
April 3, 2012 |
MANATHANKADIYIL NAN Vs. KUNIYIL GANGADHARAN
|
June 6, 2012 |
MANCHERI MOHAMMED KURIKALS/O ABDULLA KURIKAL Vs. TALUK LAND BOARD ERNAD REPRESENTED BY ITS CHAIRMAN AND DEPUTY COLLECTOR
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March 6, 2012 |
MANGALATH THOMAS Vs. EZHUMAYIL CHACKO THOMAS
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March 20, 2012 |
MANI Vs. PHILIPOSE
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September 27, 2012 |
MANI Vs. THE REVENUE DIVISIONAL OFFICER/SUB DIVISIONAL MAGISTRATE FORT KOCHI
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November 28, 2012 |
MANI Vs. STATE OF KERALA
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September 28, 2012 |
MANI @ GANGADHARAN S/O KANICHADATH Vs. STATE OF KERALA
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June 18, 2012 |
MANI M M Vs. STATE OF KERALA
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June 28, 2012 |
MANIKANDAN Vs. VILLAGE OFFICER, KOTTATHARA VILLAGE
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September 18, 2012 |
MANIKANTAN N K S/O VASU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO LOCAL SELF GOVERNMENT SECRETARIAT
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March 21, 2012 |
MANIKANTAN, S/O.SANKARAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
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October 12, 2012 |
MANILAL T Vs. DIRECTOR, MINING AND GEOLOGY DEPARTMENT
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October 12, 2012 |
MANILUTTAN ALIAS SAJAY Vs. STATE OF KERALA
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August 14, 2012 |
MANIYAN NADAR Vs. DIRECTOR, DAIRY DEVELOPMENT DEPARTMENT
|
October 12, 2012 |
MANJERI SERVICE CO-OPERATIVE BANK LTD. Vs. P. NANDAKUMAR
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February 28, 2012 |
MANJU A NAIR Vs. STATE OF KERALA
|
July 10, 2012 |
MANJU ANANDAKUTTAN Vs. THE REGIONAL TRANSPORT AUTHORITY, KOTTAYAM
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June 18, 2012 |
MANJU PHILIP Vs. THE STATE OF KERALA
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March 19, 2012 |
MANMADA KUMAR Vs. STATE OF KERALA
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September 25, 2012 |
MANNARKAD TALUK HEADLOAD AND GENERAL WORKERS UNION (CITU) MANNARKAD Vs. CHAIRPERSON KERALA HEADLOAD WORKERS WELFARE FUND BOARD MANNARKAD LOCAL COMMITTEE
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June 4, 2012 |
MANNITHODIKA ABDURAHIMAN Vs. SPECIAL GRADE SECRETARY
|
June 22, 2012 |
MANOHARAN Vs. STATE OF KERALA
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April 4, 2012 |
MANOHARAN S. Vs. SUPERINTENDENT OF POLICE
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October 29, 2012 |
MANOHARAN S/O VASU Vs. STATE REPRESENTED BY S I OF POLICE
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August 21, 2012 |
MANOJ Vs. SREE NARAYAN SAMAJAM, REPRESENTED BY PRESIDENT,
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November 2, 2012 |
MANOJ Vs. SWEETY K.A.
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December 19, 2012 |
MANOJ JOSEPH Vs. VILLAGE OFFICER NADUVILA VILLAGE, VAIKOM, KOTTAYAM DISTRICT
|
March 6, 2012 |
MANOJ K K S/O KUNJURAMAN H Vs. JOINT REGIONAL TRANSPORT OFFICER
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March 7, 2012 |
MANOJ K.ISSAC Vs. TAHSILDAR
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November 21, 2012 |
MANOJ MOHAN Vs. LEELAMMA KUNJACHAN
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December 31, 2012 |
MANOJ P Vs. SUB INSPECTOR OF POLICE
|
September 12, 2012 |
MANOJ SAMUEL MANAGER M/S COVENANT STONES (P) LTD Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF MINING AND GEOLOGY GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
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May 29, 2012 |
MANOOP V., Vs. THE DIRECTOR, NATIONAL RURAL HEALTH MISSION AND ORS.
|
November 5, 2012 |
MANSOOR ALI AHAMMED T.K. Vs. DENTAL COUNCIL OF INDIA
|
November 27, 2012 |
MANU BHADRAN Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
August 22, 2012 |
MANU P Vs. KANNUR UNIVERSITY KANNUR UNIVERSITY CAMPUS P O C KANNUR DISTRICT
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April 12, 2012 |
MANUEL Vs. STATE OF KERALA
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July 24, 2012 |
MANUEL Vs. STATE OF KERALA
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October 19, 2012 |
MANUEL Vs. STATE OF KERALA
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November 8, 2012 |
MANUEL PHILIP Vs. THE KERALA STATE ROAD TRANSPORT CORPORATION
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November 6, 2012 |
MANUVEL HELIN DAS Vs. GOPALAN MANIKANDAN USHUS
|
June 1, 2012 |
MARADU MUNICIPALITY Vs. INDUS TOWERS LTD
|
August 3, 2012 |
MARANALLOOR GRAMA PANCHAYAT Vs. SUJITH Y.
|
November 29, 2012 |
MARATT RUBBER LIMITED Vs. J K MARATTUKALAM
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May 25, 2012 |
MARIA FINANCIERS Vs. PREETHY DENNY
|
October 11, 2012 |
MARIAMMA Vs. VARGHESE NEDUNGADAN
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August 3, 2012 |
MARIAMMA JOHN Vs. BABY GEORGE MUNDAPPALLILAYA
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July 24, 2012 |
MARIAMMA JOSE Vs. JOVIN VINCENT
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October 18, 2012 |
MARIAMMA SAMUEL Vs. STATE OF KERALA
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May 22, 2012 |
MARIYAMMA Vs. T.P. BHARGAVI AMMA
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November 1, 2012 |
MARIYAMMA Vs. STATE OF KERALA
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September 12, 2012 |
MARTHOMA CHERIA PALLY Vs. JOINT DIRECTOR OF INCOME TAX
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November 5, 2012 |
MARTIN ANTONY Vs. M.K. NAJEEB
|
March 30, 2012 |
MARTIN AUGUSTINE Vs. MAHATMA GANDHI UNIVERSITY
|
August 22, 2012 |
MARTIN JOHN Vs. BABU RAJ
|
October 18, 2012 |
MARTIN.P.K. Vs. VILLAGE OFFICER
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October 10, 2012 |
MARVEL CRUISE Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY
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November 6, 2012 |
MARY JAMES Vs. SARASWATHY AMMA
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November 2, 2012 |
MARY JOY Vs. STATE OF KERALA REPRESENTED BY ITS HOME SECRETARY
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April 27, 2012 |
MARY M.KURIAN Vs. STATE OF KERALA
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October 11, 2012 |
MARY MATHA EDUCATION SOCIETY Vs. WILSON LAZER
|
December 19, 2012 |
MARY MATHA EDUCATION SOCIETY Vs. SUKUMARAN, S/O. NARAYANAN NADAR
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October 12, 2012 |
MARY P.M. Vs. STATE OF KERALA
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February 17, 2012 |
MARY PAULOSE W/O LATE PAULOSE Vs. T O RAJU S/O ONACHAN
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May 31, 2012 |
MARY SINDHU Vs. VINU MARTIN ALIAS ROCKY VINCENT
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July 19, 2012 |
MARY THOMAS ATTULLIL Vs. THE DISTRICT COLLECTOR, ERNAKULAM, KAKKANAD
|
July 20, 2012 |
MARY VARGHESE Vs. GIJO GEORGE VARGHESE
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November 12, 2012 |
MARY W/O LATE THOMAS Vs. MANAGING DIRECTOR
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July 30, 2012 |
MARYAM Vs. HOME SECRETARY TO GOVERNMENT OF INDIA
|
March 27, 2012 |
MARYKUTTY Vs. THE KERALA STATE FINANCIAL ENTERPRISES LTD.
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November 5, 2012 |
MARYKUTTY JOHN Vs. MARIYAMMA GEORGE
|
September 11, 2012 |
MARYKUTTY JOSEPH Vs. OUSEPH ISSAC, NEYYARAPPALLIL
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December 12, 2012 |
MARZOOK Vs. SIMON
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March 4, 2012 |
MASSIMILANO LATORRE Vs. UNION OF INDIA
|
May 29, 2012 |
MATHA W/O LATE KANARAN PAYAKUNDILL THAMASIKKUM MULLAM KUNNUMMAL NEDUMPARAMBA POST VANIMAL AMSOMNEDUMPARAMBA DESOM VATAKARA TALUK KOZHIKODE DIST Vs. SURESH BABU K.P S/O KANNAN
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March 14, 2012 |
MATHACHAN Vs. STATE OF KERALA
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January 18, 2012 |
MATHAI Vs. A K BIJU
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May 23, 2012 |
MATHAI Vs. BIJU CHERIYAN
|
January 30, 2012 |
MATHAI ALIAS PAPPEN Vs. STATE OF KERALA
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July 4, 2012 |
MATHAI K IYPE Vs. STATE OF KERALA
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May 2, 2012 |
MATHAI N P Vs. RANJITH PETER
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August 22, 2012 |
MATHAI P.J. Vs. THE STATE OF KERALA
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October 30, 2012 |
MATHAI VARGHESE, ADUKOLLIL VEEDU Vs. STATE OF KERALA
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November 27, 2012 |
MATHAI VARKEY MUTHIRENTHY Vs. BAR COUNCIL OF INDIA
|
January 9, 2012 |
MATHEN PHILIPOSE Vs. BOBY JOHN, ELANJITHARAYIL HOUSE
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November 12, 2012 |
MATHER AND COMPANY PVT. LTD Vs. STATE OF KERALA
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May 21, 2012 |
MATHEW GEORGE Vs. COMMERCIAL TAX OFFICER, MUVATTUPUZHA
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July 9, 2012 |
MATHEW JACOB Vs. CIRCLE INSPECTOR OF POLICE
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October 8, 2012 |
MATHEW JOSEPH Vs. N RADHAKRISHNAN
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August 21, 2012 |
MATHEW JOSEPH Vs. DISTRICT COLLECTOR KOTTAYAM
|
March 20, 2012 |
MATHEW JOSEPH Vs. JESSY
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July 24, 2012 |
MATHEW K CHERIAN Vs. RADHIKA RANI
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August 16, 2012 |
MATHEW M J Vs. NELESWAR SERVICE CO-OPERATIVE BANK LTD
|
July 24, 2012 |
MATHEW OUSEPH Vs. SUB REGISTRAR
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June 5, 2012 |
MATHEW S/O.ISAC PUTHENTHARAYIL PALLIPPURAM CHERTHALA Vs. STATE OF KERALA REPRESENTED BY THE SPECIAL TAHSILDAR INDUSTRIAL GROWTH CENTRE CHERTHALA
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June 11, 2012 |
MATHEW SAM Vs. STATE OF KERALA
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July 24, 2012 |
MATHEW SAM S/O SAMUEL Vs. STATE OF KERALA
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June 1, 2012 |
MATHEW T.V. Vs. STATE OF KERALA
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September 7, 2012 |
MATHEW THOMAS Vs. P.J.JOSE, S/O.JOSEPH
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November 6, 2012 |
MATHEW THOMAS Vs. K.S. VALSAMMA
|
November 28, 2012 |
MATHILAKATH SKARIA Vs. MATHILAKATH JOSEPH
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November 26, 2012 |
MATHIYAN C Vs. DISTRICT COLLECTOR
|
March 8, 2012 |
MATTANCHERRY MAHAJENIC CO OPERATIVE URBAN BANK LTD Vs. GIRIJA
|
April 2, 2012 |
MATTANUR CO-OPERATIVE RURAL BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES KANNUR
|
May 28, 2012 |
MATTAPALLY JOSE JIMMON @ JIMMON M JOSE Vs. SECRETARY & BIRTH - DEATH REGISTRAR
|
September 17, 2012 |
MAVELIKKARA MUNICIPALITY REPRESENTEDN BY ITS SECRETARY, R. RAHESHKUMAR MAVELIKKARA MUNICIPALITY, ALAPPUZHA - 690101 Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY MINISTRY OF LABOUR AND EMPLOYMENT, NEW DELHI,
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June 21, 2012 |
MAXWELL.M CHENNUR Vs. HAPPY
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November 29, 2012 |
MAYA BABU Vs. STATE OF KERALA
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November 7, 2012 |
MAYA VIJAYAN Vs. STATE OF KERALA AND SANTHOSH KUMAR
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November 5, 2012 |
MAYADEVI A Vs. STATE OF KERALA
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July 23, 2012 |
MAYILVAHANAM MOTORS SHORNUR, REPRESENTED BY THE MANAGING PARTNER C.G. ABRAHAM (JR) Vs. THE REGIONAL TRANSPORT OFFICER (TAXATION), PALAKKAD, PIN-678001,
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December 20, 2012 |
MAYUSHA PRAVEEN Vs. STATE OF KERALA AND ORS
|
December 1, 2012 |
MAYYERI MOHAMMEDKUTTY HAJI Vs. NAZAR
|
October 16, 2012 |
MEDI COMBINES Vs. THE COMMERCIAL TAX OFFICER, THE ASSISTANT COMMISSIONER AND THE COMMERCIAL TAX INSPECTOR
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November 1, 2012 |
MEENACHIL HOTELS & RESORTS PVT. LTD Vs. MEMBER SECRETARY
|
October 10, 2012 |
MEENAKSHI Vs. TAHSILDAR, ALATHUR
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September 14, 2012 |
MEENAKSHI AMMA Vs. RAGHAVAN NAIR
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August 14, 2012 |
MEENAKUMARI Vs. MURUKESH KUMAR.M.K.
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November 14, 2012 |
MEENU S.RAVI Vs. CONTROLLER OF EXAMINATIONS
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September 10, 2012 |
MEERA SAHIB Vs. THE KERALA STATE ELECTRICITY BOARD,
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November 1, 2012 |
MEERA SUNIL Vs. SENIOR MANAGER
|
August 7, 2012 |
MEGA INSTITUTE OF MANAGEMENT Vs. UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR UNIVERSITY BUILDINGS UNIVERSITY P O PALAYAM
|
April 12, 2012 |
MEGHA JOHN Vs. THE KOLLAM DISTRICT CO-OPERATIVE BANK LTD.
|
July 23, 2012 |
MEHABOOB ALI.P.C.H. Vs. CONVENER, THE HOSPITAL MANAGEMENT COMMITTEE
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October 9, 2012 |
MEHER FABRICATORS Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE
|
October 16, 2012 |
MELATH ABDUL KAREEM Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
December 6, 2012 |
MELOTH VALAPPIL KALLIANI AND ORS Vs. NARIKKUNDATHIL YESODA, W/O KUNHAMBU
|
March 30, 2012 |
MEMBER SECRETARY Vs. EMERALD REGENCY
|
December 11, 2012 |
MERCATOR LTD Vs. BOARD OF TRUSTEES OF COCHIN PORT TRUST
|
October 1, 2012 |
MERCY JOHNY, AGED 43 YEARS, W/O. JOHNY, KUNNUMPURATHU VEDU, MONASTRY WARD, PALA Vs. THE DEPUTY SUPERINTENDENT OF POLICE, PALA KOTTAYAM-686575,
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August 2, 2012 |
MEREY JOSEPH Vs. DEVASSY
|
March 9, 2012 |
MERIL JOSEPH KALLUPURACKAL HOLY TRINITY, HARIPAD Vs. STATE OF KERALA
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October 16, 2012 |
MERLIN Vs. STATE OF KERALA
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September 13, 2012 |
MICHALE NIRMALA DEELITE Vs. KOSHI
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September 13, 2012 |
MICHALE NIRMALA DEELITE D I Vs. KOSHI K K
|
August 13, 2012 |
MICHALE, S/O. CHACKO, CHANGAPPADATHIL HOUSE, NEENDOOR KARA,ONAMTHURUTHU VILLAGE ETTUMANOOR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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January 31, 2012 |
MICHEALLE FATHIMA Vs. K P MUJEEB
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August 14, 2012 |
MICHLE FLOYID ESHWER Vs. DISTRICT COLLECTOR
|
June 22, 2012 |
MIDHUN.M Vs. MAHATMA GANDHI UNIVERSITY
|
November 8, 2012 |
MIDLAND TRADES Vs. CORPORATION OF COCHIN
|
June 1, 2012 |
MIHIR STEELS K V VITTAPPA PRABHU ROAD ERNAKULAM KOCHI Vs. A KTHOMAS PROPRIETOR THOMSON STEEL FURNITURE KIDANGOOR P O ANGAMALY ERNAKULAM DISTRICT
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May 23, 2012 |
MILDRIT FERNANDEZ Vs. TREESA ROCKY
|
October 16, 2012 |
MINI ANTONY Vs. DISTRICT EDUCATIONAL OFFICER
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February 8, 2012 |
MINI D/O RETHNAMMA Vs. GOPINATHA PILLAI S/O KESAVA PANICKER
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June 5, 2012 |
MINI KARERAN D/O UNNIYAPPAN Vs. VELUTHEDATH MALUKUTTY W/O HARIDAS
|
June 1, 2012 |
MINI LAKSHMANAN Vs. SHIVASANKAR
|
January 9, 2012 |
MINI SAJAN VARGHESE SAJ FLIGHT SERVICES PVT LTD Vs. KUMILY GRAMA PANCHAYAT KUMILY REPRESENTED BY ITS SECRETARY
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May 22, 2012 |
MINI SHANMUGHAN Vs. SHANMUGHAN
|
August 2, 2012 |
MINIL KUMAR ALIAS KUMAR Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY COMMISSIONERS OFFICE VAZHUTHACAUD THYCAUD P O THIRUVANANTHAPURAM
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March 16, 2012 |
MINIMOL Vs. DIRECTOR OF MUNICIPALITIES
|
January 6, 2012 |
MINIMOL Vs. STATE OF KERALA
|
November 1, 2012 |
MINIMOLE C Vs. STATE OF KERALA
|
November 3, 2012 |
MINIMOLE R MATHEW Vs. ROYSON MATHEW S/O MATHEW
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June 19, 2012 |
MINITA DAPHNE NETTO Vs. MARGET BENEDICT RODRIGUES
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October 29, 2012 |
MINOR P.ANAND Vs. STATE OF KERALA
|
October 18, 2012 |
MIR PROJECTS AND CONSULTANTS PVT. LTD Vs. STATE OF KERALA
|
November 1, 2012 |
MIRC ELECTRONIC LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER, DEPARTMENT OF COMMERCIAL TAXES (INTELLIGENCE), SQUAD NO. VIII, THEVARA
|
August 22, 2012 |
MISBAH SALAM Vs. PRESIDENT ERATTUPETTA AIDED SCHOOL TEACHERS
|
August 14, 2012 |
MISBAH SALAM Vs. PRESIDENT, ERATTUPETTA AIDED SCHOOL TEACHERS CO-OPERATIVE SOCIETY LTD
|
September 28, 2012 |
MISS M. MEENAKSHY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 6, 2012 |
MITHUN Vs. STATE OF KERALA
|
November 6, 2012 |
MODERN LABORATORIES Vs. DRUGS INSPECTOR
|
November 1, 2012 |
MODI RUBBER LTD., KOCHI, ERNAKULAM DISTRICT Vs. STATE OF KERALA
|
July 20, 2012 |
MODON NARAYANAN Vs. STATE OF KERALA
|
September 27, 2012 |
MOGERA NEMA DAIVASTHAN PARANKILA Vs. SEETHAMMA
|
September 12, 2012 |
MOHAMED SHAFI VADAKKE PEEDIYAKKAL Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 14, 2012 |
MOHAMMED ABDUL BASHEER Vs. STATE OF KERALA
|
June 15, 2012 |
MOHAMMED ABDUL KAREEM FAISAL Vs. BALAKRISHNA MENON
|
December 14, 2012 |
MOHAMMED AIYD Vs. JASEENA FAISAL
|
March 20, 2012 |
MOHAMMED ALI Vs. DISTRICT COLLECTOR KOZHIKODE
|
May 21, 2012 |
MOHAMMED ALI Vs. PALAKKAD MUNICIPALITY
|
November 1, 2012 |
MOHAMMED ALI FATHAH Vs. STATE OF KERALA
|
September 4, 2012 |
MOHAMMED BAKHAR M. Vs. ADMINISTRATOR, UT OF LAKSHADWEEP
|
October 9, 2012 |
MOHAMMED BASHEER Vs. ABDUL SALAM
|
October 1, 2012 |
MOHAMMED FAISAL Vs. STATE BANK OF INDIA
|
May 30, 2012 |
MOHAMMED FAIZAL Vs. STATE OF KERALA
|
December 20, 2012 |
MOHAMMED HAJI Vs. KUNHAHAMMED MUSALIAR
|
August 21, 2012 |
MOHAMMED HAJI M Vs. STATE OF KERALA
|
June 4, 2012 |
MOHAMMED HANEEFA Vs. STATE OF KERALA
|
August 3, 2012 |
MOHAMMED HANEEFA Vs. STATE OF KERALA
|
June 13, 2012 |
MOHAMMED HANEEFA Vs. STATE OF KERALA
|
October 9, 2012 |
MOHAMMED HUSSAIN THANGAL Vs. STATE OF KERALA
|
January 16, 2012 |
MOHAMMED JABIR Vs. SHIJAS
|
October 29, 2012 |
MOHAMMED KANNU ABDUL RASHEED Vs. NAZARUDEEN
|
May 30, 2012 |
MOHAMMED RAFI M.K Vs. KERALA WATER AUTHORITY
|
October 9, 2012 |
MOHAMMED S/O LATE ABOOBACKER Vs. VINOD
|
July 17, 2012 |
MOHAMMED S/O MAMMUTTY Vs. BALAKRISHNAN K S/O NEELAKANDAN AND ORS
|
March 15, 2012 |
MOHAMMED S/O MEERAN Vs. SUB INSPECTOR OF POLICE MOOVATTUPUZHA POLICE STATION ERNAKULAM DISTRICT
|
May 22, 2012 |
MOHAMMED SAJITH Vs. LOCAL REGISTRAR OF MARRIAGES
|
December 17, 2012 |
MOHAMMED SALI, S/O.RAYIN Vs. STATE OF KERALA
|
December 11, 2012 |
MOHAMMED SHABEER Vs. SUKUMARAN
|
July 2, 2012 |
MOHAMMED SHAFEEQ K.A Vs. CIRCLE INSPECTOR OF POLICE
|
October 9, 2012 |
MOHAMMED SHAFI M. Vs. STATE OF KERALA
|
October 16, 2012 |
MOHAMMED SHEREEF S/O IBRAHIMKUTTY Vs. CHIEF MANAGER AND AUTHORIZED OFFICER THE FEDERAL BANK LTD MULLAKKAL
|
March 15, 2012 |
MOHAMMED THAMEEM Vs. PEERU MOHAMMED MEERA SAHIB
|
July 6, 2012 |
MOHAMMEDKUTTY NAHA KIZHAKKINIYAKATH GRACE CHETTIPPADI PARAPPANANGADI Vs. SPECIAL TAHSILDAR
|
March 15, 2012 |
MOHAN ANTONY Vs. CECIL LOCKE
|
September 6, 2012 |
MOHAN DAS Vs. JAYANTHI
|
June 15, 2012 |
MOHAN K Vs. JAYAPRAKASH K H
|
November 5, 2012 |
MOHAN NAIR Vs. EXCISE INSPECTOR, KONNI RANGE
|
November 28, 2012 |
MOHAN S/O VETTIYATTIL LEELAMMA Vs. STATE OF KERALA,REPRESENTED BY THE DISTRICT COLLECTOR THRISSUR
|
March 7, 2012 |
MOHANA T R Vs. UNION OF INDIA
|
May 24, 2012 |
MOHANACHANDRAN NAIR Vs. P C CHERIYAN
|
August 14, 2012 |
MOHANAKUMAR T R Vs. UNION OF INDIA
|
June 14, 2012 |
MOHANAN Vs. LAND TRIBUNAL
|
December 5, 2012 |
MOHANAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 6, 2012 |
MOHANAN Vs. PRABHA G NAIR
|
August 8, 2012 |
MOHANAN Vs. SANKARANARAYANAN
|
August 10, 2012 |
MOHANAN Vs. THE STATE OF KERALA
|
February 29, 2012 |
MOHANAN Vs. K. PANKAJAKSHI AMMA
|
March 20, 2012 |
MOHANAN Vs. REGIONAL TRANSPORT AUTHORITY
|
November 27, 2012 |
MOHANAN C. Vs. REGIONAL TRANSPORT OFFICER
|
October 15, 2012 |
MOHANAN K A Vs. ANANTHALAKSHMI
|
August 21, 2012 |
MOHANAN M Vs. ANANTHAKRISHNAN S/OTHEETHUNNY
|
July 31, 2012 |
MOHANAN M.V. AND ORS. Vs. STATE OF KERALA AND THE STATION HOUSE OFFICER
|
December 19, 2012 |
MOHANAN S/O KARUNAKARAN Vs. STATE OF KERALA REP BY DISTRICT COLLECTOR KOLLAM
|
May 30, 2012 |
MOHANAN V.P. Vs. STATE OF KERALA
|
December 19, 2012 |
MOHANAN, S/O. ANANDAN, MUNDAKKAL VEEDU Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 19, 2012 |
MOHANAN.S. Vs. LAKSHMANAN, S/O.KRISHNAN
|
November 9, 2012 |
MOHANANATHAN S/O GOVINDAN NADAR Vs. SECRETARY SPECIAL GRADE KANJIRAMKULAM PANCHAYATH
|
May 28, 2012 |
MOHANDAS Vs. JAYATHI
|
June 15, 2012 |
MOHANDAS Vs. SUPERINTENDENT OF POLICE
|
August 16, 2012 |
MOHANDAS Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
|
May 25, 2012 |
MOHANDAS K A Vs. BRANCH MANAGER THRISSUR DISTRICT CO-OPERATIVE BANK
|
March 12, 2012 |
MOHANDAS, S/O. RAGHAVAN NAIR, KUZHI MAYIL, P.O. KARANTHUR, KOZHIKODE, Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
January 24, 2012 |
MOHANRAJ CHAMMINI Vs. NEW INDIA ASSURANCE CO.LTD
|
October 10, 2012 |
MOHANRAJ S/O DASSAYYAN NADAR Vs. SUB REGISTRAR OFFICE OF THE SUB REGISTRAR PEERMADE IDUKKI
|
April 27, 2012 |
MOHMMED KUNJU Vs. STATE OF KERALA
|
January 13, 2012 |
MOIDEEN Vs. THE APPELLATE AUTHORITY (LAND REFORMS), THRISSUR
|
November 1, 2012 |
MOIDEENKUTTY K.K. Vs. SUB-DIVISIONAL MAGISTRATE
|
October 17, 2012 |
MOIDEENKUTTY NAHA Vs. THE SENIOR GEOLOGIST, DEPARTMENT OF MINING & GEOLOGY DISTRICT OFFICE, KOTTAYAM
|
June 13, 2012 |
MOIDEENKUTTY P C Vs. SECRETARY
|
March 21, 2012 |
MOIDU'S MEDICATE(P)LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 7, 2012 |
MOKAL SANTHOSH MAHADEO Vs. COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE UNIT KOCHI INTERNATIONAL AIRPORT LTD
|
June 5, 2012 |
MOKSHA FOODS & BEVERAGES (P) LTD Vs. STATE OF KERALA
|
February 9, 2012 |
MOLLY ABRAHAM Vs. CYRIAC THOMAS
|
May 21, 2012 |
MOLLY AJITHKUMAR Vs. VIMALA SASIDHRAN
|
January 2, 2012 |
MOLLY CHERIAN T. Vs. KERALA AGRICULTRUAL UNIVERSITY
|
November 8, 2012 |
MOLLY SEBASTIAN Vs. C.M. BHADRAN CHETTIPPARAMBIL HOUSE
|
July 20, 2012 |
MOLYKUTTY EAPEN Vs. SEBASTIAN PAILY
|
August 8, 2012 |
MONCY MATHEW Vs. RANJEN K.DINESH
|
October 1, 2012 |
MONYPLUS CHITS & FINANCE CO PVT LTD Vs. A D JOB
|
June 15, 2012 |
MOONNUKANDATHIL MODERN MILLS Vs. ABRAHAM THOMAS
|
October 10, 2012 |
MOORTHY Vs. STATE OF KERALA
|
July 12, 2012 |
MOOSA Vs. BANK OF BARODA
|
June 13, 2012 |
MOOSA Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT
|
October 3, 2012 |
MOOSAKKUTTY Vs. MUHAMMED
|
March 20, 2012 |
MOOSAKUTTY Vs. UNION OF INDIA
|
June 4, 2012 |
MORARJI G ALEX Vs. TRINITY ENTERPRISES AND ORS
|
December 12, 2012 |
MOTTAVILA SREEBHADRAKALI KSHETRAM COMMITTEE Vs. K.N.SUSEELAN
|
October 11, 2012 |
MOYIN KUTTY Vs. SECRETARY VAZHAYOOR GRAMA PANCHAYATH
|
July 20, 2012 |
MOZART GLOBAL FURNITURE Vs. SUB INSPECTOR OF POLICE
|
November 21, 2012 |
MR. P.K. JOHN, S/O. LATE IDICULAKUTTY, AGED 69 YEARS, RESIDING AT PANARATHUNDIL HOUSE C.C. NO. 29/1142, JUSTICE LANE, JANATHA ROAD VYTTILA, KOCHI - 19 Vs. JERUSALEM MAR THOMA CHURCH, ELAMKULAM, KADAVANTHRA P.O., KOCHI - 20, REP. BY ITS VIKAR,
|
July 30, 2012 |
MUDAVANGADAN ABBAS Vs. KURRIPPURATHODI MAYINKUTTY
|
June 29, 2012 |
MUHAMAD SHAFI Vs. STATE OF KERALA
|
December 31, 2012 |
MUHAMMAD THAYYIB S/O MUHAMMED KUTTY RASHEED MANZIL PATHAPRIYAN Vs. A P ABDUL KHADER MAULAVI S/O SAINUDEEN
|
April 12, 2012 |
MUHAMMED Vs. SIVAN PILLAI
|
April 3, 2012 |
MUHAMMED Vs. JOINT REGIONAL TRANSPORT OFFICER
|
February 9, 2012 |
MUHAMMED Vs. STATE OF KERALA
|
November 5, 2012 |
MUHAMMED Vs. O.P. ABOO
|
June 5, 2012 |
MUHAMMED @ KUNHAPPUTTY,S/O.HAMZA Vs. S.I. OF POLICE
|
November 19, 2012 |
MUHAMMED ABDUL RAZACK Vs. STATE OF KERALA
|
September 4, 2012 |
MUHAMMED ABDULLA Vs. ASST COLLECTOR AIR CUSTOMS
|
August 6, 2012 |
MUHAMMED ALIAS PAPPA Vs. DISTRICT COLLECTOR PALAKKAD
|
March 12, 2012 |
MUHAMMED AMJAD KHAN Vs. SHAFNA
|
May 24, 2012 |
MUHAMMED ANWAR Vs. THE REVENUE DIVISIONAL OFFICER, KOLLAM
|
June 12, 2012 |
MUHAMMED ASHARAF Vs. STATE OF KERALA
|
July 11, 2012 |
MUHAMMED ASHARAF Vs. COMMISSIONER
|
September 17, 2012 |
MUHAMMED BABU, S/O. KOYA MIG QUARTERS, KAKKANADU THRIKKAKKARA VILLAGE, ERNAKULAM DISTRICT Vs. NAJEEB, AGED 38, S/O. LATE YOUSEPH, PUTHENPURAPARAMBU, CHERAKUZHI, ELOOR EAST ERNAKULAM DT.-683 501,
|
August 3, 2012 |
MUHAMMED BASHEER Vs. JAMEELA P S
|
September 17, 2012 |
MUHAMMED BHUKARI S/O SAIDALAVI HAJI THAYYIL HOUSE ATHAVANAD (PO) TIRUR TALUK,MALAPPURAM DISTRICT Vs. SAJEERA P. D/O P. MOHAMOOD GREEN MAHAL HOUSE KUTTIPPURAM (P O) TIRUR TALUK,MALAPPURAM DISTRICT
|
March 15, 2012 |
MUHAMMED E.K. Vs. STATE OF KERALA
|
September 6, 2012 |
MUHAMMED FAWAS Vs. SUB INSPECTOR OF POLICE KATTAPANA POLICE STATION IDUKKI
|
June 11, 2012 |
MUHAMMED HANEEF K A Vs. STATE OF KERALA
|
August 1, 2012 |
MUHAMMED HARIS Vs. STATE BANK OF INDIA
|
December 7, 2012 |
MUHAMMED JOUHAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY REPRESENTED BY ITS REGISTRAR CUSAT CAMPUS KALAMASSERY
|
May 18, 2012 |
MUHAMMED KUNJU Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD
|
November 8, 2012 |
MUHAMMED KUNJU ABDUL KHADER KUNJU Vs. THANKAKUTTY
|
October 16, 2012 |
MUHAMMED KUTTY Vs. TAHSILDAR
|
December 19, 2012 |
MUHAMMED RAFEEKH Vs. STATE OF KERALA
|
June 25, 2012 |
MUHAMMED RAFI Vs. SYNDICATE BANK REPRESENTED BY ITS BRANCH MANAGER ADOOR BRANCH PATHANAMTHITTA DISTRICT
|
April 20, 2012 |
MUHAMMED RAFI Vs. GEOLOGIST
|
November 21, 2012 |
MUHAMMED RIFAS A.T. Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
November 1, 2012 |
MUHAMMED S.P. Vs. STATE OF KERALA
|
December 28, 2012 |
MUHAMMED S/O UNNIPOCKERUTTY Vs. DEPUTY TAHSILDAR
|
July 17, 2012 |
MUHAMMED SABIR Vs. CANTONMENT BOARD CANNANORE
|
October 16, 2012 |
MUHAMMED SADIK Vs. REVENUE DIVISIONAL OFFICER PEINTHALMANNA
|
April 2, 2012 |
MUHAMMED SALI Vs. OCHIRA GRAMA PANCHAYATH
|
June 25, 2012 |
MUHAMMED SALIM Vs. SUB INSPECTOR OF POLICE
|
April 3, 2012 |
MUHAMMED SHAFI A Vs. DISTRICT COLLECTOR
|
January 20, 2012 |
MUHAMMED SHERIFF Vs. CHERIL KRISHNAN MENON
|
July 5, 2012 |
MUHAMMED SOHAIL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
|
July 2, 2012 |
MUHAMMED SUDHEER PROPRIETOR M/S KALLATT AGENCIEST C Vs. COMMERCIAL TAX OFFICER
|
March 14, 2012 |
MUHAMMED SUNIL Vs. RAKESH TRADE CREDITS LTD AND ORS
|
December 1, 2012 |
MUHAMMED V P Vs. STATE BANK OF TRAVANCORE
|
July 31, 2012 |
MUHAMMEDKUTTY S/O LATE PARIYARATH KUTTU Vs. SPECIAL TAHSILDAR LAND ACQUISITION
|
June 20, 2012 |
MUHAMMEDKUTTY S/O. ABDULLAKUTTY HAJI, ILLETHEYYIL HOUSE, PATTAMBI Vs. THE SPECIAL TAHSILDAR, L.A. RAILWAY, TIRUR AND THE DEPUTY CHIEF ENGINEER, (CONSTRUCTIONS), SOUTHERN RAILWAY, CALICUT
|
March 28, 2012 |
MUHAMMEDUNNI BANKALATH Vs. MORAYUR GRAMA PANCHAYATH
|
June 8, 2012 |
MUJEEB Vs. STATE OF KERALA
|
June 27, 2012 |
MUJEEB A.K Vs. DISTRICT COLLECTOR
|
June 20, 2012 |
MUJEEB RAHIMAN Vs. SHIMCIA
|
July 2, 2012 |
MUJEEB RAHMAN T Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
June 4, 2012 |
MUJEEB,S/O MOIDEEN KUTTY,CHALIL HOUSE Vs. JASNA CHOKLI
|
November 27, 2012 |
MUKESH S/O VEERAKANNAN Vs. R KESAVAN S/O K.RAJAN
|
May 23, 2012 |
MUKKATTIL KASIM Vs. IBRAHIM
|
October 19, 2012 |
MUKTHAR Vs. STATE
|
February 29, 2012 |
MUKUNDAN Vs. STATE OF KERALA
|
October 1, 2012 |
MUKUNDAN MENON M Vs. STATE OF KERALA
|
September 10, 2012 |
MULAMOOTTIL CONSUMER CREDITS LTD. Vs. DILI S.P.
|
September 18, 2012 |
MULAMOOTTIL FINANCE AND KURIES Vs. SHAJI POTHEN
|
December 11, 2012 |
MULAVUKADU PULAYA SAMAJAM Vs. THANKAPPAN
|
October 15, 2012 |
MULLOOR CO-OPERATIVE RURAL SOCIETY LTD Vs. BHARAT SANCHAR NIGAM LTD
|
May 24, 2012 |
MULLOOR RESIDENTS ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF PORT
|
October 9, 2012 |
MULLOOR RURAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
April 10, 2012 |
MULTIMAS PROJECT PVT LTD Vs. COMMERCIAL TAX OFFICER
|
August 7, 2012 |
MUMTAZ Vs. BAI SINGH
|
July 25, 2012 |
MUMTAZ MOHAMMED KABEER Vs. VICE CHANCELLOR MAHATMA GANDHI UNIVERSITY
|
November 8, 2012 |
MUNDAYATTU VALAPPIL ANANDAN Vs. SPECIAL TAHSILDAR
|
July 4, 2012 |
MUNEER S/O RANI Vs. NATIONAL INSURANCE CO LTD
|
March 14, 2012 |
MUNIR P P Vs. STATE OF KERALA
|
May 23, 2012 |
MURALEEDHARAN Vs. SUB INSPECTOR OF POLICE
|
March 16, 2012 |
MURALEEDHARAN Vs. DEPUTY DIRECTOR
|
July 31, 2012 |
MURALEEDHARAN Vs. AGRICULTURE OFFICER
|
July 31, 2012 |
MURALEEDHARAN Vs. REGIONAL TRANSPORT OFFICER, PALAKKAD
|
October 10, 2012 |
MURALEEDHARAN Vs. NARAYANA GUPTHAN
|
October 31, 2012 |
MURALEEDHARAN Vs. NARAYANA GUPTHAN
|
October 31, 2012 |
MURALEEDHARAN Vs. KOORKANCHERY SERVICE CO-OPERATIVE BANK LTD
|
September 11, 2012 |
MURALEEDHARAN Vs. STATE OF KERALA
|
February 29, 2012 |
MURALEEDHARAN Vs. SUNITHA
|
November 15, 2012 |
MURALEEDHARAN @ KUNJUMON Vs. STATE OF KERALA REPRESENTED BY THE SUB INSPECTOR OF POLICE
|
October 19, 2012 |
MURALEEDHARAN NAIR Vs. STATE - SHO DHARMADAM POLICE STATION
|
August 21, 2012 |
MURALEEDHARAN V V Vs. SHAJI P G
|
March 12, 2012 |
MURALI Vs. SUB INSPECTOR OF POLICE KODANADU POLICE STATION ERNAKULAM DISTRICT
|
May 22, 2012 |
MURALI Vs. SUB INSPECTOR OF POLICE
|
October 30, 2012 |
MURALI Vs. GEOLOGIST DISTRICT OFFICE OF THE DEPARTMENT OF MINING AND GEOLOGY
|
September 4, 2012 |
MURALI K Vs. CANANRA BANK HARIPAD BRANCH ALAPPUZHA
|
April 27, 2012 |
MURALIDHARAN UNNITHAN P Vs. STATE OF KERALA
|
July 23, 2012 |
MURUGA DAS Vs. REGIONAL COMMANDER
|
December 20, 2012 |
MURUKAN Vs. STATE OF KERALA
|
June 25, 2012 |
MURUKAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
October 3, 2012 |
MURUKAN ALIAS MURUKESH A T S/O THANKAPPAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
April 2, 2012 |
MURUKAN CHETTIYAR Vs. STATE BANK OF TRAVANCORE, ERAVIPLURAM BRANCH, KOLLAM
|
February 29, 2012 |
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA
|
October 18, 2012 |
MUTHOOT FINANCE CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2012 |
MUTHOOT LEASING AND FINANCE LIMITED Vs. SARALA VIJAYAN
|
March 14, 2012 |
MUTHOOT LEASING AND FINANCE LTD Vs. JABEER NAZIB
|
June 6, 2012 |
MUTHOOT VEHICLE & ASSET FINANCE LTD AND ORS Vs. P P SAJU S/O PAILY; STATE OF KERALA AND ORS
|
October 4, 2012 |
MUTTIL RAJAN, S/O KUNHIRAMAN Vs. KUTHIRAKKAL LETHA AND ORS
|
December 3, 2012 |
MYMOONA AZEEZ Vs. THE KAYAMKULAM MUNICIPALITY
|
September 4, 2012 |
MYTHEEN S/O KAREEM VALIYAPARAMBIL THATTUPARAMBU PUTHENPURAYIL MULAVOOR Vs. STATE OF KERALA, REPRESENTED BY THE GOVERNMENT PLEADER HIGH COURT OF KERALA ERNAKULAM
|
March 20, 2012 |
N AHAMMED Vs. SECRETARY KASARAGOD PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LIMITED
|
June 27, 2012 |
N B VIJAYAKUMAR PARTNER, HOTEL SREEDEVI Vs. STATE OF KERALA
|
June 20, 2012 |
N C ANDREWS Vs. MANAGER TOCH
|
July 31, 2012 |
N C DIVAKARAN Vs. STATE OF KERALA
|
June 21, 2012 |
N CHANDRAMOHANAKUMAR S/O THE LATE NARAYANAN NAIR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
June 27, 2012 |
N K LINEESH S/O ASHOKAN Vs. K P NAZER
|
June 1, 2012 |
N K SREELEKHA AND ORS Vs. STATE OF KERALA AND ORS
|
March 27, 2012 |
N KRISHNA HOLLA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
July 10, 2012 |
N KUJAMMUHAJI Vs. AUTHORISED OFFICER CANARA BANK
|
July 23, 2012 |
N MOHAN Vs. CHIEF MANAGER UNION BANK OF INDIA
|
April 3, 2012 |
N P AJITH KUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
July 24, 2012 |
N P VIJAYAKUMAR Vs. NARAYANIKUTTY AMMA
|
July 16, 2012 |
N S RAJESH Vs. PARAMESWARAN NAMBOOTHRI
|
June 21, 2012 |
N S S KARAYOGAM Vs. STATE OF KERALA
|
July 27, 2012 |
N S VALSALAKUMARY Vs. KAVIYOOR GRAMA PANCHAYATH
|
March 6, 2012 |
N S VIJAYAN Vs. AUTHORIZED OFFICER KOLLAM CO-OPERATIVE BANK LTD
|
May 21, 2012 |
N SAINULABDEEN Vs. ASST COMMISSIONER
|
August 1, 2012 |
N SALIM Vs. ASSISTANT COMMISSIONER
|
July 20, 2012 |
N SANTHOSHKUMAR Vs. KERALA STATE HOUSING BOARD
|
October 4, 2012 |
N SASI, MERYLAND, MULLARANCODE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
|
June 14, 2012 |
N SISUPALAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT BHAVAN FORT P O THIRUVANANTHAPURAM
|
April 27, 2012 |
N SUDHAKARAN Vs. SUPERINTENDENT OF POLICE ALAPPUZHA
|
March 15, 2012 |
N SUDHAKRAN Vs. STATE OF KERALA
|
August 13, 2012 |
N T APPU Vs. PADIPARAMBATH MEETHAL RAGHAVAN
|
May 28, 2012 |
N UNNIKRISHNAN NAIR S/O THANKAPPAN PILLAI Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF COMMERCE AND INDUSTRIES DEPARTMENT OF COMMERCE NEW DELHI
|
June 1, 2012 |
N V RAJU Vs. STATE OF KERALA
|
July 23, 2012 |
N VENUGOPAL Vs. DISTRICT COLLECTOR THRISSUR
|
July 23, 2012 |
N VISWANATHAN Vs. K AMMINI,KALEECKALAYYATHU
|
August 21, 2012 |
N. DEYANANDAN Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
October 10, 2012 |
N. MANOHARAN Vs. COMMERCIAL TAX INSPECTOR
|
August 22, 2012 |
N. RAMESAN Vs. STATE OF KERALA
|
October 11, 2012 |
N. RAVEENDRAN Vs. STATE OF KERALA
|
August 9, 2012 |
N. SULFIKKAR Vs. T.J. MATHEW
|
December 5, 2012 |
N. VASAVA PANICKER, SECRETARY, PIRAVANTHUR SERVICE CO-OPERATIVE BANK LTD. PIRAVANTHOOR Vs. S. SASIKALAKUMARI, VALUTHUNDI KIZHAKKE PUTHEN VEEDU, PAIMANATHOOR IN VAMBALA MURI PIRAVANTHOOR VILLAGE AND ORS.
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November 28, 2012 |
N.A.ABDUL VAHAB Vs. STATE OF KERALA
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November 22, 2012 |
N.B. CHANDRAMOHAN Vs. STATE OF KERALA
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July 24, 2012 |
N.C. USHA Vs. K.M. MANHU UMMA
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November 14, 2012 |
N.C.BOSE Vs. STATE OF KERALA
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December 18, 2012 |
N.E THOMAS Vs. STATE OF KERALA
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December 7, 2012 |
N.E.GANAPATHI NAMPOOTHIRI Vs. KARUNADAKAYOGAM
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December 13, 2012 |
N.G. VIGNESHWARA BHAT Vs. KARITHYAYINI
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August 8, 2012 |
N.GOPALAKRISHNAN Vs. SUPERINTENDENT OF POLICE
|
May 21, 2012 |
N.H. MUNAS Vs. BIJU MOHAMMED
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April 12, 2012 |
N.J. BIJU Vs. THE COMMERCIAL TAX OFFICER-II
|
August 22, 2012 |
N.K. ABDUL HASSAN Vs. PEARL PRAKASH
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March 2, 2012 |
N.K. CHANDRIKA Vs. C.K. SADASIVAN
|
March 1, 2012 |
N.K. VIJAYAN Vs. RETURING OFFICER/UNIT INSPECTOR KUTHIYATHODE UNIT
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June 13, 2012 |
N.NAGENDRAN Vs. GANDHI
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November 21, 2012 |
N.NATARAJAN Vs. DISTRICT EDUCATIONAL OFFICER
|
October 5, 2012 |
N.P. AJITHKUMAR Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, MALAPPURAM
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June 22, 2012 |
N.P.PAUL Vs. KERALA STATE ELECTRICITY BOARD
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September 14, 2012 |
N.P.R. FINANCE LTD Vs. BINDU K.S.
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September 5, 2012 |
N.P.R. FINANCE LTD. Vs. PIOUS GEORGE
|
February 28, 2012 |
N.R.SADANANDAN Vs. ANANDAVALLY
|
June 21, 2012 |
N.S.JAYAN Vs. DIRECTOR OF GEOLOGY
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October 3, 2012 |
N.SUJATHA Vs. GEOLOGIST
|
November 16, 2012 |
NABEESA Vs. BUNDI NAGESWARA RAO
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March 20, 2012 |
NADAKKAL CHANDRAN Vs. MANDEYAN YESHODA
|
April 9, 2012 |
NADAYI MOHANAN Vs. THALASSERY MUNICIPALITY
|
June 12, 2012 |
NADUKKARA AGRO PROCESSING CO LTD Vs. MANIKANDAN PILLAI
|
July 5, 2012 |
NADUVILAKATH NAZIM BUSHRA ABDUL LATHEEF Vs. THE STATE OF KERALA
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February 28, 2012 |
NAFEESA E K. Vs. SUB INSPECTOR OF POLICE
|
December 13, 2012 |
NAGAMMAI, W/O.SUBRAMANIAN Vs. DIRECTOR OF URBAN AFFAIRS, PUBLIC OFFICE BUILDING
|
September 20, 2012 |
NAGEENA Vs. STATE OF KERALA
|
March 29, 2012 |
NAGOOR MUHAMMEDKHAN Vs. SUB INSPECTOR OF POLICE
|
November 28, 2012 |
NAIGO Vs. STATE OF KERALA
|
March 20, 2012 |
NAIR NITHIN GOPALAKRISHNAN Vs. STATE OF KERALA
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May 31, 2012 |
NAJEEB A A Vs. AUTHORISED OFFICER AND AMP CHIEF MANAGER
|
August 7, 2012 |
NAJEEB RAWTHER Vs. BINU T S THYPARAMBIL HOUSE
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September 4, 2012 |
NAJIMUDEEN Vs. SOUTH INDIAN BANK LTD
|
September 4, 2012 |
NAJMA Vs. REGISTRAR GENERAL OF MARRIAGE
|
January 20, 2012 |
NALINAKSHAN Vs. STATE OF KERALA
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October 9, 2012 |
NALINI Vs. ABRAHAM
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May 23, 2012 |
NALINI Vs. DISTRICT REGISTRAR
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November 28, 2012 |
NALINIKUTTY AMMA Vs. MINI ANTONY
|
August 2, 2012 |
NANATH KURUVAYIL MOIDEEN Vs. DISTRICT OLLECTOR MALAPPURAM
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July 23, 2012 |
NANDANA NARAYANAN Vs. GOVERNMENT OF INDIA
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November 7, 2012 |
NANDANAN Vs. STATE OF KERALA
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November 16, 2012 |
NANGANADATH PULPARAMBIL BALAN Vs. CHERORAMANNIL LEELA
|
October 19, 2012 |
NANU Vs. ADDITIONAL DISTRICT MAGISTRATE
|
November 5, 2012 |
NARAYANA EDUCATIONAL AND RURAL DEVELOPMENT Vs. STATE OF KERALA
|
October 11, 2012 |
NARAYANA KURUPPU Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
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January 12, 2012 |
NARAYANA PILLAI Vs. STATE OF KERALA
|
May 21, 2012 |
NARAYANA PILLAI Vs. PANKAJAKSHI AMMA
|
September 11, 2012 |
NARAYANA REDDIAR Vs. STATE OF KERALA
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June 14, 2012 |
NARAYANAN Vs. LABOUR COURT ERNAKULAM
|
July 17, 2012 |
NARAYANAN KRISHNAN, PLAVILAKATHU VEEDU, VENPALAVATTOM DESOM, ANAYARA VILLAGE TRIVANDRUM TALUK AND ORS. Vs. L. KRISHNAMMA, R/A, AT AJITH BHAVAN, PALLICHAL DESOM, PALLICHAL VILLAGE AND ORS.
|
March 23, 2012 |
NARAYANAN NAMBOOTHIRI Vs. SPL TAHSILDAR GURUVAYOOR DEVASWOM
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June 27, 2012 |
NARAYANAN S/O. NANU Vs. STATE OF KERALA, REPRESENTED BY SUB INSPECTOR OF POLICE
|
November 16, 2012 |
NARAYANAN, S/O. NANU Vs. STATE OF KERALA
|
November 28, 2012 |
NARAYANI AMMA Vs. SECRETARY VADAKARA CO-OPERATIVE AGRICULTURAL
|
June 21, 2012 |
NARAYANIKUTTY Vs. CHIEF CONSERVATOR OF FORESTS
|
June 6, 2012 |
NARESH KUMAR GARG Vs. SENIOR INTELLIGENCE OFFICER
|
July 12, 2012 |
NASAR KHAN P M S/O P A M KHAN Vs. DISTRICT COLLECTOR
|
March 6, 2012 |
NASARUDEEN Vs. STATE OF KERALA
|
May 2, 2012 |
NASEEMA BEEVI Vs. DISTRICT SUPERINTENDENT OF POLICE
|
June 12, 2012 |
NASEEMA SAIFI Vs. STATE OF KERALA
|
September 7, 2012 |
NASEERA BEEGUM Vs. STATE OF KERALA
|
June 4, 2012 |
NASIR.T. Vs. GEOLOGIST
|
October 17, 2012 |
NATARAJAN R Vs. VILLAGE OFFICER
|
July 31, 2012 |
NATIONAL ASPHALT PRODUCTS AND CONSTRUCTION COMPANY LIMITED Vs. THE CIRCLE INSPECTOR OF POLICE
|
June 11, 2012 |
NATIONAL INSURANCE CO LTD Vs. T T MAMMU
|
February 28, 2012 |
NATIONAL INSURANCE CO LTD Vs. M MOHAMMED SAJID ALIAS SAJI
|
July 6, 2012 |
NATIONAL INSURANCE CO LTD Vs. LAILA
|
June 18, 2012 |
NATIONAL INSURANCE CO LTD Vs. SEETHALAKSMY AND ORS
|
August 6, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. DEVAKI AMMA
|
December 18, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. SYMALAKUMARI P N W/O LATE SIVANKUTTY
|
March 12, 2012 |
NATIONAL INSURANCE COMPANY LIMITED Vs. ROY P.C.
|
July 16, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. SABU VARGHESE S/O VARGHESE
|
March 12, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. ANJU RANI BAKSHI
|
July 3, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. K K MADHAVAN S/O KELU NAIR
|
June 20, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. ANNAKUTTY THOMAS
|
June 19, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. M V NARAYANAN
|
August 7, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. MARY
|
November 2, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. K FAISAL
|
March 15, 2012 |
NATIONAL INSURANCE COMPANY LTD Vs. SAJITHA BEEGOM N
|
July 13, 2012 |
NATIONAL INSURANCE COMPANY LTD, REPRESENTED BY ITS DIVISIONAL MANAGER, KOCHI. Vs. DHANYA. B , 13 YEARS, (MINOR), DATE OF BIRTH 13/6/1984, D/O. LATE SRI BALACHANDRAN, NOW RESIDING AT ABHILASH, SANTHI NAGAR, THEKKUMBAGHOM, TRIPUNITHURA, PIN - 682301,
|
March 7, 2012 |
NATIONAL INSURNCE COMPANY LTD Vs. PADMAVATHY
|
January 6, 2012 |
NATIONAL SHRINE BASILICA OF OUR LADY OF VALLARPADOM Vs. STATE OF KERALA
|
June 25, 2012 |
NATIONAL TIMBERS BUILDING Vs. INCOME TAX OFFICER
|
March 14, 2012 |
NAVABHARAT VIGNAN TRUST Vs. NASIHUDEEN
|
November 2, 2012 |
NAVAIKULAM BRAHMANA SAMOOHAM Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY
|
December 7, 2012 |
NAVAS ABDULLA S/O T D ABDULLA Vs. TAHSILDAR KANAYANNUR TALUK
|
March 5, 2012 |
NAVAS B Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF REVENUE SECRETARIAT THIRUVANANTHAPURAM
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April 27, 2012 |
NAVAS S/O MOIDEEN KUNJU Vs. NATHASHA HAMEED
|
April 12, 2012 |
NAVEEN DIVAKAR Vs. STATE OF KERALA
|
April 2, 2012 |
NAYARUKANDIYIL VINODAN AND ORS Vs. RAJIMON, MUKUNDAN AND ORS
|
September 5, 2012 |
NAYOMI Vs. ROOTH ALIAS KOCHURANI
|
August 13, 2012 |
NAZAR Vs. SUB INSPECTOR OF POLICE KOTTIYAM POLICE STATION KOTTIYAM KOLLAM
|
April 24, 2012 |
NAZAR MUSALIAR Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL
|
July 19, 2012 |
NAZAR P A Vs. ADDITIONAL DISTRICT MAGISTRATE
|
August 21, 2012 |
NAZAR S/O SYED MOHAMMED NAZEEM MANZIL Vs. STATE OF KERALA
|
December 20, 2012 |
NAZARUDEEN A Vs. DISTRICT COLLECTOR KOLLAM
|
October 1, 2012 |
NAZARUDHEEN Vs. SHINY SHAKEER
|
April 10, 2012 |
NAZEEM Vs. STATE OF KERALA
|
November 12, 2012 |
NAZIMUDEEN LEBBA Vs. REGIONAL TRANSPORT AUTHORITY
|
November 28, 2012 |
NEDHI MOL Vs. K.K.BABU
|
September 19, 2012 |
NEEL JOSE Vs. THE REGIONAL TRANSPORT OFFICER, (SECRETARY, REGIONAL TRANSPORT AUTHORITY), KOTTAYAM
|
July 19, 2012 |
NEELA CHINNA Vs. GANGADHARAN PILLAI
|
March 25, 2012 |
NEELANKOL MUKUNDAN Vs. KADANKOTTU VALIYA KUNHAMBU NAMBIAR
|
December 14, 2012 |
NEELI @ SEETHA ANTHARJANAM Vs. HARIDASAN NAIR
|
October 8, 2012 |
NEEMA SUBHASH Vs. MAHATMA GANDHI UNIVERSITY
|
September 5, 2012 |
NEERAKKAL LATEX(P) LTD Vs. INTELLIGENCE OFFICER
|
November 23, 2012 |
NEETHA SEBASTIAN Vs. SALES TAX OFFICER
|
March 14, 2012 |
NEETHI VENUGOPAL Vs. CONTROLLER OF EXAMINATIONS MAHATHMA GANDHI UNIVERSITY KOTTAYAM
|
May 11, 2012 |
NEETHU RAJAN Vs. MAHATHMA GANDHI UNIVERSITY
|
August 21, 2012 |
NELKADIR BONE INDUSTRIES, EDAYAR Vs. COMMERCIAL TAX OFFICER
|
November 7, 2012 |
NELLIKAPARAMBATH MARIYAM Vs. KARUVANKANDI THAZHA KUNI ACHUTHAN
|
May 21, 2012 |
NELSON OADALVILA VEEDU KEZHAKKEKARA ANAPPARA VELLARADA DESOM VELLARADA VILLAGE THIRUVANANTHAPURAM Vs. THANKASWAMI S/O KOCHAPPI
|
June 1, 2012 |
NEPOLIAN JOHNSON Vs. STATE POLICE CHIEF VAZHUTHACAUD
|
March 14, 2012 |
NEPUNE TRADE LINKS PVT LTD Vs. COMMISSIONER OF CUSTOMS
|
April 10, 2012 |
NESA BAI W/O H S SAM SWAMINATHA KUMAR Vs. BRANCH MANAGER
|
March 13, 2012 |
NESAN NADAR Vs. SUMATHI
|
September 17, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. KAMALAMMA
|
August 17, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. SANTHAKUMAR, S/O KRISHNAN, OORAPADAM VEEDU
|
March 21, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. RUKHIYA
|
February 3, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. P K CHACKO
|
June 27, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. N SUBAIDA
|
June 1, 2012 |
NEW INDIA ASSURANCE CO LTD Vs. KUNJUMOLE
|
November 17, 2012 |
NEW INDIA ASSURANCE CO. LTD. Vs. PRAKASAN
|
July 20, 2012 |
NEW INDIA ASSURANCE CO.LTD Vs. BINDU, W/O.LATE BABU
|
November 8, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABY PHILIP, KOOLIPURACKAL HOUSE
|
November 28, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KAMALAM W/O LATE KUTTAN V K
|
March 9, 2012 |
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANISH ALIAS POOPPY S/O RAVEENDRAN CHALIL HOUSE VATTAPPARA.P O CHATHURANKAPARA VILLAGE
|
April 9, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. VENU K SHABU NIVAS
|
February 17, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. RAJU PAUL AND ORS
|
March 30, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. P JAYALAKSHMI LATHA
|
July 5, 2012 |
NEW INDIA ASSURANCE COMPANY LTD Vs. ABDUL REHAMAN ALIAS ANTHRU
|
July 5, 2012 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SOFIYA NAWAS
|
June 18, 2012 |
NEW INDIA ASSURANCE COMPANY LTD. Vs. SIMNISH E.B.
|
March 8, 2012 |
NEWMAN CENTRAL SCHOOL Vs. DIRECTOR GENERAL OF POLICE
|
July 9, 2012 |
NG DEEPA Vs. SECRETARY
|
June 7, 2012 |
NIDHI GOEL Vs. STATE OF KERALA
|
May 22, 2012 |
NIFAL V T Vs. COMMERCIAL TAX OFFICER
|
March 14, 2012 |
NIJEE MAJEED Vs. STATE OF KERALA
|
March 29, 2012 |
NIKHIL S. Vs. THE MANAGING DIRECTOR, KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
|
June 6, 2012 |
NIKHIL S/O.LATE RAJAN Vs. STATE OF KERALA
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December 28, 2012 |
NIPUN VARGHESE Vs. STATE OF KERALA
|
June 26, 2012 |
NIRMALA V.BALIGA Vs. M.N.ABBAS
|
November 29, 2012 |
NIRMALA W/O.LATE SANKARAN Vs. STATE OF KERALA
|
June 21, 2012 |
NIRMALYAM RESIDENCY HOTELS PVT LTD Vs. ALANKODE GRAMA PANCHAYAT
|
August 6, 2012 |
NISAR PARAYIL Vs. COMMERCIAL TAX OFFICER
|
August 22, 2012 |
NISARUDEEN Vs. CIRCLE INSPECTOR OF POLICE, KAZHAKKOOTTAM THIRUVANANTHAPURAM
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October 11, 2012 |
NISHA Vs. UNNIKRISHNAN
|
September 11, 2012 |
NISHA Vs. MANOJ KUMAR
|
August 14, 2012 |
NISHA AKBAR Vs. AUTHORIZED OFFICER
|
July 31, 2012 |
NISHA SUSAN GEORGE Vs. ALEXANDER VADEKKEDAM
|
July 13, 2012 |
NISHADA Vs. JAYAKUMAR
|
September 4, 2012 |
NISHIL Vs. STATE OF KERALA
|
May 21, 2012 |
NISSAM Vs. STATE OF KERALA
|
December 4, 2012 |
NITHEESH MURALI KALLUNGAL PUTHUPARIYARAM PALAKKAD Vs. SUPERINTENDENT OF POLICE
|
March 19, 2012 |
NITHIN CHERIAN S/O CHERIAN Vs. CIRCLE INSPECTOR OF POLICE, PALAI POLICE STATION
|
February 29, 2012 |
NITHIN RAJU Vs. UNIVERSITY OF KERALA
|
May 25, 2012 |
NITHIN T S Vs. STATE OF KERALA
|
February 23, 2012 |
NITHYA K V Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
January 5, 2012 |
NITIN ALLEN AND ORS Vs. COMMISSIONER OF EXCISE AND ORS
|
January 3, 2012 |
NITTA GELATIN (INDIA) LIMITED Vs. GOWRI
|
December 31, 2012 |
NIVEDITHA VIDHYA PEEDAM Vs. STATE OF KERALA
|
November 7, 2012 |
NIVZ IMPORTS AND EXPORTS PVT LTD Vs. COMMERCIAL TAX INSPECTOR
|
July 20, 2012 |
NIYAS MARAKAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 4, 2012 |
NIZAM Vs. THE DIVISIONAL MANAGER, THE NATIONAL INSURANCE CO. LTD., KOLLAM
|
February 17, 2012 |
NIZAMUDEEN A Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS, VAZHUTHACAUD
|
October 16, 2012 |
NIZAMUDEEN, S/O. ALI KANNU Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
October 17, 2012 |
NJANAPRAKASAN Vs. T.A.BONY,S/O.T.V.ANTONY
|
December 4, 2012 |
NK SIDEEQUE Vs. DISTRICT COLLECTOR
|
June 11, 2012 |
NOEL VILLAS AND APARTMENTS REPRESENTED BY ITS MANAGING PARTNER-JOHN THOMAS Vs. THRIKKAKARA MUNICIPALITY REPRESENTED BY ITS SECRETARY THRIKKAKARA
|
June 12, 2012 |
NOORJAHAN K S Vs. STATE OF KERALA
|
September 7, 2012 |
NOORNISA, W/O. SHAHUL HAMEED Vs. V.KESAVAN, S/O. SIVASANKAR
|
November 5, 2012 |
NOORNISA, W/O. SHAHUL HAMEED Vs. KOMALAVALLY, W/O. KASIVISWANATHAN
|
November 19, 2012 |
NOORUL ISLAM EDUCATIONAL TRUST Vs. UNION OF INDIA
|
October 12, 2012 |
NOUFAL P Vs. REVENUE DIVISIONAL OFFICER
|
March 6, 2012 |
NOUSHAD, S/O ALI Vs. STATE OF KERALA THROUGH THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
March 29, 2012 |
NOUSHIN KAMMADAN Vs. PASSPORT OFFICER
|
November 9, 2012 |
NP SHINI Vs. K UNNIKRISHNAN
|
June 8, 2012 |
NUJUMUDEEN Vs. R.V. SURESH KUMAR
|
March 23, 2012 |
NUSRINE HUSSAIN Vs. SULEKHA A.S.
|
September 6, 2012 |
NYSAL Vs. STATE OF KERALA
|
December 20, 2012 |
O G CHERIAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT BHAVAN
|
April 20, 2012 |
O M THANKACHAN Vs. UNION BANK OF INDIA
|
September 5, 2012 |
O T M NOUSHAD Vs. REGIONAL TRANSPORT OFFICER
|
July 20, 2012 |
O.A.ASOKAKUMARAN Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT
|
October 16, 2012 |
O.M. KARMALEETHA Vs. N.K. RAMACHANDRAN
|
January 9, 2012 |
O.N.SATHI Vs. P.L.PREMAN
|
October 9, 2012 |
O.P. SREEDHARA MENON Vs. K. AMARNATH SHETTY
|
February 9, 2012 |
OBERON EDIFICES AND ESTATES PVT LTD Vs. COMMERCIAL TAX INSPECTOR
|
August 10, 2012 |
ODIYIL KORAPPAN Vs. SPECIAL TAHSILDAR
|
July 6, 2012 |
OIL PALM INDIA LTD Vs. PRESIDING OIL PALM PLANTATION WORKERS UNION I N T U C PUNNAKUKKU
|
February 17, 2012 |
OMANA Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LIMITED, THE GENERAL MANAGER, MOHANAN AND BAIJA
|
December 19, 2012 |
OMANA Vs. STATE OF KERALA
|
November 21, 2012 |
OMANA JAMES Vs. STATE OF KERALA
|
June 5, 2012 |
OMANA K K Vs. STATE OF KERALA REP BY ITS SECRETARY TO THE GOVERNMENT
|
April 27, 2012 |
OMANA MANOHARAN Vs. KERALA TOURISM DEVELOPMENT CORPORATION
|
September 6, 2012 |
OMANA THOMAS Vs. STATE OF KERALA
|
November 29, 2012 |
OMANA, W/O.KUMARAN Vs. STATE OF KERALA
|
October 29, 2012 |
OMANAKUTTAN Vs. SOMARAJAN
|
August 6, 2012 |
OMANAKUTTAN PILLAI Vs. THE STATE OF KERALA
|
November 28, 2012 |
OMANAMMA Vs. UNION OF INDIA
|
July 26, 2012 |
OMEGA CROWN Vs. THOMSON
|
February 14, 2012 |
OOMMEN THOMAS Vs. ANITHA A.R.
|
December 4, 2012 |
ORIENTAL INSURANCE CO LTD Vs. THANKAM W/O LATE GOPI AND ORS
|
March 26, 2012 |
ORIENTAL INSURANCE CO LTD Vs. KALIYAN AND ORS
|
August 2, 2012 |
ORIENTAL INSURANCE CO LTD Vs. MARIAMMA JAMES W/O J JAMES
|
June 25, 2012 |
ORIENTAL INSURANCE CO LTD Vs. RAJU
|
June 25, 2012 |
ORIENTAL INSURANCE CO LTD Vs. P P NANDANAN
|
November 23, 2012 |
ORIENTAL INSURANCE CO.LTD. Vs. SHAMEENA W/O. RK MUJEEB, KUNEEMMAL
|
June 18, 2012 |
ORIENTAL INSURANCE CO.LTD. Vs. JOSEPH V.V.
|
January 24, 2012 |
ORIENTAL INSURANCE COMPANY LTD Vs. JAYARAJAN
|
March 19, 2012 |
ORUVANGARA MAMMU Vs. K DEEPA
|
February 7, 2012 |
OSEELA ABDUL KHADER Vs. STATE OF KERALA
|
October 1, 2012 |
OUSEPACHAN @ JOSEPH MATHEW, S/O MATHEW, PUTHUVEEDU, MULAVANA BHAGOM, MADAPPALLY Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
|
September 12, 2012 |
OUSEPH ANTONY Vs. STATE OF KERALA
|
August 2, 2012 |
OUSEPH C.D. Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, JAGATHY, THIRUVANANTHAPURAM
|
March 20, 2012 |
OUSEPH JOHN, RESIDING AT MUKKATHODU PURAYIDATHIL, VAIPUR MURI ANICKADU VILLAGE, MALLAPPALLY TALUK AND AMMUKUTTY JOHN OF -DO- -DO- Vs. M.J. JOSE, PUNNAVELIL, MUKKETHODU VEEDU, ANICKADU VILLAGE MALLAPPALLY TALUK AND ORS.
|
September 11, 2012 |
OUSEPH MATHAI Vs. STATE OF KERALA
|
January 19, 2012 |
OUSEPH POULOSE Vs. KUTTAPPAN CHOTHI
|
November 12, 2012 |
OUSEPH SCARIA Vs. STATE OF KERALA
|
August 1, 2012 |
OUSEPH THOMAS Vs. STATE OF KERALA
|
June 5, 2012 |
OUSEPHKUTTY Vs. REGIONAL TRANSPORT OFFICER
|
May 29, 2012 |
OUTLOOK SIGNAGE PVT. LTD. Vs. COMMERCIAL TAX OFFICER (WC)
|
November 28, 2012 |
OYATTI PAVITHRAN S/O GOVINDAN Vs. P K RAJENDRA KUMAR S/O LATE BHARATHAN
|
July 5, 2012 |
P A DASTHAKIR S/O PEERUMUHAMMED Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 4, 2012 |
P A PAUL Vs. PRABHAKARAN
|
August 3, 2012 |
P A SANTHOSH Vs. VELLATHOOVAL GRAMA PANCHAYATH
|
August 10, 2012 |
P ABDURAHIMAN, S/O MOHAMED Vs. DISTRICT EXECUTIVE OFFICER, KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD MALAPPURAM
|
March 1, 2012 |
P ABDURAHMAN Vs. RIJU DEVASIA
|
July 31, 2012 |
P ALI Vs. AREACODE GRAMA PANCHAYATH
|
August 16, 2012 |
P BALACHANDRAN Vs. COMMISSIONER OF POLICE
|
June 5, 2012 |
P C ACHAMU Vs. MUHAMMED BASHEER
|
January 31, 2012 |
P C APPUKUTTAN Vs. STATE OF KERALA
|
March 2, 2012 |
P C FRANCIS Vs. COMMISSIONER OF INCOME TAX
|
August 14, 2012 |
P C JOHN Vs. KOTTAYAM MUNICIPALITY REPRESENTED BY ITS SECRETARY MUNICIPAL OFFICE KOTTAYAM
|
May 21, 2012 |
P C KUNHU MOHAMMED Vs. UNION BANK OF INDIA
|
August 22, 2012 |
P C MURALEEDHARAN Vs. SECRETARY CORPORATION OF THRISSUR THRISSUR
|
May 21, 2012 |
P C UNNIKRISHNAN S/O LATE P K JANARDHANAN NAMBIAR Vs. A AJITH KUMAR
|
April 9, 2012 |
P D SUGUTHAN Vs. O K MURALEEDHARAN NAIR
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September 12, 2012 |
P DHARMARAJAN Vs. EXCISE COMMISSIONER
|
June 26, 2012 |
P E MARTIN Vs. STATE OF KERALA
|
July 20, 2012 |
P G PRIYAN Vs. SUSHAMA
|
September 3, 2012 |
P G RAKESH MENON Vs. HOMEX TRADE LINKS PVT LTD
|
August 17, 2012 |
P GIRIJA, H S A (SOCIAL STUDIES), PARLI HIGH SCHOOL, PARLI PALAKKAD Vs. DISTRICT EDUCATIONAL OFFICER, PALAKKAD, PALAKKAD
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March 21, 2012 |
P H NOUSHAD Vs. DISTRICT COLLECTOR
|
March 29, 2012 |
P HAMZA Vs. STATE OF KERALA
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July 3, 2012 |
P J MATHEW Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY
|
March 29, 2012 |
P J PETER Vs. ELAMKUNNAPUZHA GRAMA PANCHAYAT
|
July 6, 2012 |
P K ABDUL LATHEEF Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY REVENUE DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
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May 29, 2012 |
P K ABRAHAM S/O KURIAN Vs. MALABAR CEMENTS LIMITED AND ORS
|
August 2, 2012 |
P K GEORGE Vs. INDIAN EVANGILICKAL LUTHERAN CHURCH TRUST ASSOCIATION
|
June 26, 2012 |
P K JAYAPRAKASH Vs. STATE OF KERALA
|
August 7, 2012 |
P K KAMALASANAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
|
June 15, 2012 |
P K PUSHPAKARAN Vs. SECRETARY PORKULAM GRAMA PANCHAYATH PORKULAM
|
May 31, 2012 |
P K RAJEEV Vs. COMMERCIAL TAX INSPECTOR
|
August 3, 2012 |
P K SHAHEER BABU Vs. STATE OF KERALA
|
April 2, 2012 |
P K SHAJI Vs. JITHU JOSE AND ORS
|
November 26, 2012 |
P K SHANAVAS KHAN Vs. GENERAL MANAGER
|
June 8, 2012 |
P K SREEDHARAN NAIR PANACHAKAL VEEDU Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION
|
July 31, 2012 |
P K SUBAIDA Vs. DISTRICT COLLECTOR
|
June 25, 2012 |
P K THOMAS Vs. SUPERINTENDENT OF POLICE
|
March 19, 2012 |
P K THOMAS Vs. SREEDHARAN S/O KOMAN
|
June 5, 2012 |
P K VASU Vs. LEELA D/O LATE KUPPANDI PUTHUPPARIYARAM AMSOM DESOM
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June 4, 2012 |
P KADEEJA Vs. MANJERI MUNICIPALITY
|
August 6, 2012 |
P KRISHNAMOORTHY S/O PAZHANIYAPPAN Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS THIRUVANANTHAPURAM
|
May 22, 2012 |
P KUNHAPPA NAMBIAR Vs. REGHUNATHAN S/O NARAYANAN
|
May 21, 2012 |
P KURUVILA JACOB Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR KOTTAYAM
|
March 12, 2012 |
P L MOHANAN Vs. SUPERINTENDENT OF POLICE
|
August 14, 2012 |
P M BEENA Vs. KERALA STATE WOMENS DEVELOPMENT CORPORATION LTD
|
July 3, 2012 |
P M JALAJA Vs. DISTRICT COLLECTOR
|
June 22, 2012 |
P M JEEVANANDAN Vs. SOMAVALLY AMMA NAIR
|
July 23, 2012 |
P M JUNAID Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM REPRESENTED BY ITS SECRETARY ERNAKULAM
|
May 21, 2012 |
P M MUHAMMED BASHEER Vs. STATE OF KERALA
|
January 9, 2012 |
P M PRABHAKARAN Vs. V SIVAPRASAD
|
April 17, 2012 |
P M SHAHIN Vs. HYDROSE KOYA THANGAL
|
July 4, 2012 |
P M SUMESH Vs. STATE OF KERALA
|
July 6, 2012 |
P MALATHY AMMA Vs. COCHIN DEVASWOM BOARD
|
August 10, 2012 |
P MUSTHAFA PM FISHERIES Vs. STATE OF KERALA
|
June 11, 2012 |
P N BALRAM Vs. KERALA FINAICIAL CORPORATION REPRESENTED BY CHIEF MANAGER TRICHUR
|
March 7, 2012 |
P N SHAJITHA W/O K S SABU Vs. CIRCLE INSPECTOR OF POLICE
|
March 19, 2012 |
P N SIVASANKARAN Vs. STATE OF KERALA
|
July 12, 2012 |
P N SUBRAMANIAN Vs. K RAJAPPA KAIMAL
|
February 16, 2012 |
P N SWAROOP Vs. STATE OF KERALA
|
June 21, 2012 |
P P GOPALAN Vs. T GANESAN
|
May 21, 2012 |
P P JANAKI Vs. NORTH MALABAR GRAMIN BANK
|
September 3, 2012 |
P P KUNHI MOHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
July 13, 2012 |
P P LONAPPAN Vs. CR SUNDARAMURTI
|
July 10, 2012 |
P P MOHAMMED YASEEN Vs. TAHSILDAR TIRUR MALAPPURAM DISTRICT
|
May 23, 2012 |
P P MUKUNDAN Vs. V SUNIL KUMAR
|
August 16, 2012 |
P P SEBY Vs. P K RAJAN
|
June 18, 2012 |
P P UMAIBA Vs. MANAGER FEDERAL BANK LTD
|
July 19, 2012 |
P R ANANDESWARY AMMA Vs. C A VARGHESE
|
May 28, 2012 |
P R DINESH Vs. CORPORATION OF COCHIN
|
August 13, 2012 |
P R PRAMOD Vs. STATE OF KERALA
|
August 16, 2012 |
P R SASIKUMAR S/OSIVARAMA PANICKER PATTARODATH KIZHAKETHIL KURATTISSERY MANNAR MAVELIKARA Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT GENERAL EDUCATION N DEPARTMENT GOVERNMENT SECRETARIAT
|
April 12, 2012 |
P RAGHAVAN Vs. REGIONAL TRANSPORT AUTHORITY
|
June 4, 2012 |
P RAJU S/O PONNAYYAN Vs. THANKARAJ S/O THAMPSON NADAR
|
July 2, 2012 |
P REMA Vs. STATE OF KERALA
|
June 4, 2012 |
P RUKHIYA Vs. VILLAGE OFFICER
|
July 2, 2012 |
P S GANESH Vs. STATE OF KERALA
|
January 12, 2012 |
P S JOHN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES ALAPPUZHA
|
May 21, 2012 |
P S JOSE Vs. KAVILE VALAPPIL MOHANAN
|
May 24, 2012 |
P S PRAMOD Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
April 27, 2012 |
P S SURESH KUMAR Vs. STATE OF KERALA
|
July 25, 2012 |
P S SWAPNA Vs. STATE OF KERALA
|
July 25, 2012 |
P S VIJAYAN S/O C SANKARAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF COMMERCIAL TAXES
|
March 15, 2012 |
P SAJEED Vs. STATE OF KERALA
|
May 2, 2012 |
P SAKTHIKUMAR Vs. R B AJITH KUMAR
|
August 22, 2012 |
P SASI MANAGER N S HIGH SCHOOL VALOOR CHERUVALUR P O (VIA) KORATTY THRISSUR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
June 4, 2012 |
P SHAMEER, S/O AHAMMED Vs. KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN
|
August 9, 2012 |
P SOMAN Vs. PAZHAMADAM FINANCE PRIVATE LTD
|
August 21, 2012 |
P SUKUMARAN Vs. AMSU
|
June 21, 2012 |
P SURENDRAN Vs. DISTRICT COLLECTOR
|
July 23, 2012 |
P SURESH Vs. KERALA STATE REP BY THE CHIEF SECRETARY
|
August 14, 2012 |
P T AJAYAMOHAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
August 6, 2012 |
P T ALEY @ LISA THOMAS AND ORS Vs. V J THOMAS AND ORS
|
January 3, 2012 |
P T FIROZ KHAN Vs. T K HAMZA
|
July 4, 2012 |
P T MUHAMMED BASHEER Vs. DISTRICT COLLECTOR PALAKKAD
|
May 24, 2012 |
P T SHEELA Vs. MEDICAL COUNCIL OF INDIA
|
July 6, 2012 |
P T SURENDRAN Vs. GOVERNMENT OF INDIA
|
September 5, 2012 |
P THAMPAN NAIR Vs. TAHSILDAFR TALUK OFFICE HOSDURG KASARGOD DISTRICT
|
March 20, 2012 |
P THNKAYYAN Vs. P VASUNNI
|
June 4, 2012 |
P U SHANMUGHAN Vs. K P CHERIYA AHAMED
|
July 6, 2012 |
P V BABY S/O VARKEY Vs. K V MOHARAN ALIAS JAYAN
|
November 5, 2012 |
P V CHACKO Vs. PANCHAYATH REPRESENTED BY ITS SECRETARY
|
August 13, 2012 |
P V CHANDRAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY INDUSTRIES DEPARTMENT GOVERNMENT OF KERALA THIRUVANANTHAPURAM
|
May 23, 2012 |
P V CHERIAN Vs. C K ANDREWS
|
June 20, 2012 |
P V GEORGE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIESTHIRUVANANTHAPURAM
|
July 23, 2012 |
P V GOPINATHAN S/O LATE RAMAN NAIR Vs. NEDUNGADI BANK LTD
|
July 13, 2012 |
P V MAJEED MANAGING PARTNER PALAKKAD DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL CHIEF CONSERVATOR OF FOREST THIRUVANANTHAPURAM
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February 29, 2012 |
P V MATHEW Vs. P C MATHEW S/0.CHERIAN
|
August 1, 2012 |
P V MOHAN KUMAR Vs. STATE OF KERALA
|
March 2, 2012 |
P V MUHAMMED S/O ABDUL KHADER Vs. MUHAMMED RAFEEQUE
|
March 29, 2012 |
P V POULOSE Vs. ASSISTANT MANAGER
|
June 26, 2012 |
P V RAJAN Vs. DIRECTOR LOCAL FUND AUDIT
|
July 4, 2012 |
P V SABU Vs. STATE OF KERALA REPBY THE SECRETARY TO GOVERNMETN
|
July 23, 2012 |
P V VARGHESE @ BABU Vs. STATE OF KERALA
|
February 29, 2012 |
P VIJAYALEKSHMI Vs. PUSHPALATHA
|
September 13, 2012 |
P Y ALICE W/O P P BABY Vs. JOSE ANTONY S/O ANTONY CHIRAKARA
|
July 27, 2012 |
P. ABDUL AZEEZ Vs. STATE OF KERALA
|
February 10, 2012 |
P. BALASUBRAMANIAN Vs. T.K. ANEESH KUMAR
|
March 30, 2012 |
P. BAVA SAIDALI Vs. THE EXECUTIVE OFFICER, OFFICE OF THE KERALA HAJ COMMITTEE
|
June 6, 2012 |
P. BHASKARAN Vs. K. UNNIKRISHNAN
|
July 27, 2012 |
P. GOPALAN Vs. P.K. UMMER
|
September 12, 2012 |
P. H. MOHAMMED KUNJU Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 22, 2012 |
P. HAREENDRA BABU Vs. AISWARYA TRUST, KANICHUKULANGARA
|
December 4, 2012 |
P. KRISHNAN, ITHAKKUMCHERIL Vs. PARAMESWARAN RAMAYYAN, THEKKESASTHANKAL
|
November 1, 2012 |
P. RADHA Vs. THE STATE OF KERALA
|
January 19, 2012 |
P. RADHAKRISHNAN Vs. KAMALAKSHI BALAKRISHNAN
|
November 20, 2012 |
P. RADHAMANY Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY
|
October 31, 2012 |
P. RASHEED Vs. AISWARYA FASHION JEWELERY
|
November 2, 2012 |
P. RASHEED Vs. THRISSUR CORPORATION
|
June 12, 2012 |
P. SREESHAN Vs. SHARATH KUMAR
|
November 28, 2012 |
P. THANKAVELU Vs. VILLAGE OFFICER
|
September 11, 2012 |
P. VIJAYAN Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY, PATHANAMTHITTA
|
June 22, 2012 |
P.A. FRANCIS Vs. THE SUB INSPECTOR OF POLICE, NADAKKAVU POLICE STATION, KOZHIKODE
|
March 29, 2012 |
P.A. ZULFIKAR ALI Vs. THE UNION OF INDIA
|
February 27, 2012 |
P.A.PRAKASH Vs. STATE BANK OF TRAVANCORE
|
September 20, 2012 |
P.B. SAJITH Vs. THE STATE OF KERALA
|
February 28, 2012 |
P.B.CHANDRABOSE Vs. SUPERINTENDANT OF POLICE
|
May 2, 2012 |
P.BINDU Vs. STATE OF KERALA
|
November 9, 2012 |
P.C. BOSE Vs. STATE OF KERALA
|
November 7, 2012 |
P.C. JOLLY S/O. CHACKO, MUNDAKAL HOUSE, THIRUMARADI P.O. KOOTHATTUKULAM, ERNAKULAM DISTRICT Vs. THE SECRETARY, KERALA STATE HOUSING BOARD KERALA STATE HOUSING BOARD THIRUVANANTHAPURAM-695001,
|
December 5, 2012 |
P.C. RAMDAS Vs. STATE OF KERALA
|
July 27, 2012 |
P.C. SUMATHY Vs. STATE OF KERALA
|
October 4, 2012 |
P.E.JAFER Vs. ADMINISTRATOR
|
November 19, 2012 |
P.G.MANI Vs. CHIEF COMMISSIONER OF INCOMETAX
|
December 3, 2012 |
P.G.NATARAJAN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 4, 2012 |
P.GOVINDAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
October 19, 2012 |
P.H. SHANAVAS Vs. HANEEFA
|
March 28, 2012 |
P.I.RAJAN Vs. SHAN HANEEFA
|
October 8, 2012 |
P.J. THOMAS Vs. STATE OF KERALA
|
July 17, 2012 |
P.J. TOMMY Vs. STATE OF KERALA
|
October 12, 2012 |
P.K. ABDUL MAJEED, PROP. MS. FEROKE IRON TRADERS, CHERUVANNOOR, KOZHIKODE Vs. THE COMMERCIAL TAX OFFICER, 3RD CIRCLE, KOZHIKODE,
|
August 2, 2012 |
P.K. ANWAR Vs. THE STATE OF KERALA
|
May 29, 2012 |
P.K. GOPALAKRISHNAN Vs. THE DEPUTY TAHSILDAR (REVENUE RECOVERY)
|
November 28, 2012 |
P.K. GOPALAKRISHNAN, AGED 44 YEARS KURUDAMPARAMBU HOUSE, NANDIKULANGARA, MANNAM P.O. N. PARAVUR, Vs. THE KERALA HEADLOAD WORKERS WELFARE BOARD REPRESENTED BY ITS CHAIRMAN OFFICE OF KERALA HEAD LOAD WORKERS WELFARE BOARD ERNAKULAM,
|
June 21, 2012 |
P.K. KURIAN PAZHAYADATH, AGED 71 YEARS S/O. OUSEPH, KURUVILLA, ANJIRI.P.O. THODUPUZHA, IDUKKI DISTRICT Vs. THE STATE OF KERALA REPRESENTED BY ITS SECRETARY TO CO-OPERATION DEPARTMENT SECRETARIAT, TRIVANDRUM AND ORS.
|
June 15, 2012 |
P.K. LALITHABAI Vs. STATE OF KERALA
|
March 20, 2012 |
P.K. MUMTHAZ Vs. ADDITIONAL SALES TAX OFFICER
|
June 25, 2012 |
P.K. RAGHAVAN NAIR Vs. UNION OF INDIA
|
March 20, 2012 |
P.K. SATHEESH Vs. DISTRICT COLLECTOR
|
December 7, 2012 |
P.K. SIVASUBRAMANNIAN, S/O. PARAKKATTU KOZHISSERI MEENAKSHI AMMA, KONDATH HOUSE, P.O. VALLUVANGAD, VIA. PANDIKKAD, MALAPPURAM DISTRICT Vs. MOHAMMED, VETTIKKATTIRI AMSOM, KARAYA DESOM, P.O. VALLUVANGAD, ERNAD TALUK, MALAPPURAM DISTRICT AND ORS.
|
March 15, 2012 |
P.K. THANKAVELU Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER, THRISSUR
|
June 21, 2012 |
P.K. THOMAS Vs. INTELLIGENCE OFFICER
|
November 22, 2012 |
P.K.FARIDA, D/O IBRAHIM HAJI Vs. ASARINTAVIDA FAIZAL
|
October 3, 2012 |
P.K.HANEEFA Vs. STATE OF KERALA
|
November 1, 2012 |
P.K.JOSE Vs. KERALA STATE HOUSING BOARD
|
September 19, 2012 |
P.K.JOSEPH Vs. KURAVILANGAD GRAMA PANCHAYAT
|
June 15, 2012 |
P.K.MOHAMMED PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 20, 2012 |
P.K.SURENDRAN Vs. K.P.PRAKASAN
|
June 21, 2012 |
P.K.THILAKAN Vs. SHEEJA JYOTHIS
|
December 5, 2012 |
P.KRISHNA IYER Vs. TRAVANCORE DEVASWOM BOARD
|
November 9, 2012 |
P.M. AMBIKA Vs. KERALA STATE ELECTRICITY OMBUDSMAN
|
November 1, 2012 |
P.M. AUGUSTINE Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY CUM REGIONAL TRANSPORT OFFICER ERNAKULAM
|
December 19, 2012 |
P.M. VARKEY, HOUSE NO. 426, AGED 70 YEARS, CARBORANDOM ROAD, KD PLOT SOUTH KALAMASSERY, ERNAKULAM DISTRICT Vs. SUB INSPECTOR OF POLICE MANGALAPURAM POLICE STATION THIRUVANANTHAPURAM-695001,
|
September 4, 2012 |
P.M.BASHIR Vs. STATE OF KERALA
|
September 7, 2012 |
P.M.PARAMESHWARAN Vs. SPL.TAHSILDAR
|
November 7, 2012 |
P.MEENAKSHY AMMA Vs. M.SHANTHAKUMARI, W/O. MULLASSERRY KESAVAN NAIR
|
October 8, 2012 |
P.N. GOPINATHAN, AGED 75 YEARS, S/O VASEKUTTY, PARAPPATTU HOUSE, THITTAMEL MURI CHENGANNUR VILLAGE, CHENGANNUR TALUK, Vs. STATE OF KERALA REP. BY THE SPL. TAHASILDAR LA GENERAL, ALAPPUZHA
|
February 16, 2012 |
P.N. SHANMUGHAN Vs. STATE OF KERALA
|
March 7, 2012 |
P.P. JOSEPH, S/O POTHEN PATTARAKKALAYIL HOUSE, KALLARA KARA, KALLARA VILLAGE, Vs. PATHINAVALASA SANKARA RAO, S/O. GURUVULU, SEGIDI (CASTE), KANACHILI SOMPETA, SRIKAKULAM DISTRICT, ANDHRA PRADESH,
|
February 14, 2012 |
P.P. USHA Vs. N.K. ANITHA
|
July 26, 2012 |
P.P. USSAN KUTTY Vs. THE HEADMASTER, SOUTH KODIYATHOOR, AIDED U.P. SCHOOL AND ORS.
|
November 28, 2012 |
P.P.ABDURAHIMAN Vs. STATE OF KERALA
|
September 18, 2012 |
P.P.JOSHY Vs. SEETHA NANDANAN
|
November 17, 2012 |
P.R. ASOKAN, PERUMBRATH VEEDU, EDAPPADY P.O., KOTTAYAM DISTRICT Vs. CHIEF TODDY WORKERS WELFARE FUND INSPECTOR, TODDY WORKERS WELFARE FUND OFFICE, THIRUVANANTHAPURAM,
|
June 22, 2012 |
P.R.RAMAKRISHNA KARNAVER Vs. ABUBACKER
|
November 21, 2012 |
P.RAJAN @ KARATTA RAJAN Vs. STATE OF KERALA
|
December 1, 2012 |
P.S SURESH KUMAR Vs. STATE OF KERALA
|
September 14, 2012 |
P.S. ABDUL NASAR Vs. CIRCLE INSPECTOR OF POLICE ALUVA EAST POLICE STATION, ALUVA
|
August 8, 2012 |
P.S. BABU Vs. CONTROLLER OF ADMINISTRATION, KERALA STATE COUNCIL FOR SCIENCE, TECHNOLOGY AND ENVIRONMENT
|
December 19, 2012 |
P.S. JAMEELA Vs. MUHAMMED BASHEER
|
September 17, 2012 |
P.S. SUKUMARAN Vs. P.P. SURESHKUMAR
|
January 19, 2012 |
P.S.ABDUL RASHEED Vs. REGIONAL TRANSPORT AUTHORITY, THISSUR
|
October 16, 2012 |
P.SREEJITH, M/S.MUDRA DZINGS Vs. INTELLIGENCE OFFICER
|
November 1, 2012 |
P.SREEKUMARAN NAIR Vs. THIRUVANANTHAPURAM CORPORATION
|
November 15, 2012 |
P.SURENDRAN Vs. STATE OF KERALA
|
November 15, 2012 |
P.T. NARAYANAN NAMBOODIRI Vs. THE COMMISSIONER MALABAR DEVASWOM BOARD, HOUSEFED, ERANHIPPALAM KOZHIKODE
|
June 6, 2012 |
P.T. RAFEEQ Vs. STATE OF KERALA
|
November 21, 2012 |
P.T.DAVIS Vs. INTELLIGENCE OFFICER
|
December 17, 2012 |
P.T.MINI, D/O.THANKAPPAN PILLAI Vs. M.G.SUBHASH
|
November 8, 2012 |
P.T.SUDHEER KUMAR Vs. C.V.RADHA
|
September 24, 2012 |
P.U.KARUNAKARAN Vs. STATE OF KERALA
|
October 19, 2012 |
P.V. KURIACHAN Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY, TRICHUR
|
June 21, 2012 |
P.V. SHERIEF Vs. STATE OF KERALA
|
June 5, 2012 |
P.V. SUBASH Vs. STATE OF KERALA
|
October 8, 2012 |
P.V.H. RE ROLLING MILLS Vs. THE COMMISSIONER OF COMMERCIAL TAXES, THIRUVANANTHAPURAM
|
July 20, 2012 |
P.V.JOSEPH ALIAS BENNY Vs. A.ABDUL RAHIMAN
|
November 1, 2012 |
P.V.M. SAND Vs. THE SENIOR GEOLOGIST, DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY CIVIL STATION, THRISSUR
|
December 20, 2012 |
P.VIJAYAN Vs. STATE OF KERALA
|
December 14, 2012 |
PACHAN S/O RAMAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
June 1, 2012 |
PADICKAL KHADEEJA, W/O. UMMER, PARASSERY HOUSE, KARANI POST, MEENANGADI (VIA), WAYANAD DISTRICT Vs. NATIONAL INSURANCE CO. LTD., THIRUVANANTHAPURAM
|
March 21, 2012 |
PADIKKAL KOZHISSERI SUMANGALA Vs. PADIKKAL KOZHISSERI SYAMALA
|
October 30, 2012 |
PADINHARE PURAYIL JANAKI Vs. STATE OF KERALA
|
January 5, 2012 |
PADIPARAMBATH MEETHAL RAGHAVAN Vs. T.UNNIKRISHNAN
|
November 27, 2012 |
PADMAKSHI T K Vs. AMMALU AMMA
|
June 29, 2012 |
PADMAKSHY OMANA Vs. R.GOPINATHA MENON
|
October 18, 2012 |
PADMALAYAN Vs. SARASAN,S/O.GOPALAN, SARAN NIVAS
|
October 11, 2012 |
PADMANABHA SHENOY M Vs. STATE OF KERALA
|
June 28, 2012 |
PADMANABHA SHETTY Vs. STATE OF KERALA
|
January 19, 2012 |
PADMANABHAN RAVEENDRAN, VADAKKE KALIYIL VILAKATHU VEEDU AND ORS Vs. BHAVANANDAN RAJU; KRISHNAN DEVARAJAN AND ORS
|
November 12, 2012 |
PADMARAJAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF KERALA
|
November 5, 2012 |
PADMARAJAN P Vs. COMMERCIAL TAX OFFICER
|
July 5, 2012 |
PADMAVATHY AMMA Vs. STATE OF KERALA
|
August 3, 2012 |
PADMAVATHY MEDICAL FOUNDATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
October 31, 2012 |
PADMINI Vs. C.O.MARYKUTTY
|
September 3, 2012 |
PAE LTD Vs. INTELLIGENCE INSPECTOR
|
September 12, 2012 |
PAIKADAN HAMSA Vs. TALUK LAND BOARD PERINTHALMANNA
|
August 22, 2012 |
PAILY ALIAS KUNJU Vs. JOSE
|
May 31, 2012 |
PALA MARKETING CO-OPERATIVE SOCIETY LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER SUB REGIONAL OFFICE EMPLOYEES PROVIDENT FUND ORGANISATION C M S COLLEGE ROAD KOTTAYAM
|
May 23, 2012 |
PALAKKAD JILLA PRIVATE BUS OPERATORS ASSOCIATION Vs. THE REGIONAL TRANSPORT AUTHORITY, PALAKKAD
|
June 7, 2012 |
PALANATTIL CONSTRUCTIONS COMPANY Vs. STATE OF KERALA
|
December 17, 2012 |
PALANIDAS S/O LATE KUTTY KESAVAN Vs. THANKAMMA W/O LATE KUTTY GOVINDAN
|
July 26, 2012 |
PALAPPILLIL SPECIFIED BLOCK RUBBERS PVT LTD KARUKADAM P O KOTHAMANGALAM Vs. KOTHAMANGALAM MUNICIPALITY REPRESENTED BY ITS SECRETARY KOTHAMANGALAM
|
April 13, 2012 |
PALAPPILLIL SPECIFIED BLOCK RUBBERS PVT. LTD Vs. KOTHAMANGALAM MUNICIPALITY
|
June 21, 2012 |
PALLIPUZHA MOHAMMED ASHARAF Vs. PASSPORT OFFICER
|
October 30, 2012 |
PALLIYAN Vs. JOY @ CHACKO, S/O.VARGHESE
|
November 2, 2012 |
PALLIYAN Vs. STATE OF KERALA
|
September 5, 2012 |
PALU BROTHERS Vs. GOVERNMENT OF INDIA
|
July 4, 2012 |
PANANTHANATH JOSEPH Vs. STATE OF KERALA
|
October 10, 2012 |
PANASONIC INDIA (P) LTD Vs. ASSISTANT COMMISSIONER
|
December 28, 2012 |
PANCHAMY PACK (P) LTD Vs. TRAVANCORE DEVASWOM BOARD REPRESENTED BY ITS SECRETARY TRAVANCORE DEVASWOM BOARD NANTHANCODE THIRUVANANTHAPURAM
|
June 5, 2012 |
PANDI LAKSHMI U. Vs. TRAVANCORE DEVASWOM BOARD
|
February 29, 2012 |
PANEER SELVAM Vs. JACOB
|
June 11, 2012 |
PANIADIMA KUZHIVILA PURAYIDOM Vs. DEPUTY INSPECTOR GENERAL
|
July 3, 2012 |
PANKAJAKSHAN P R Vs. K MURALEEDHARAN
|
October 3, 2012 |
PANKAJAM W/O.LATE VELAYUDHAN Vs. KITTA S/O.VELUNNI
|
November 14, 2012 |
PANSI XAVIER Vs. MANAGER, DHENA BANK LTD
|
November 8, 2012 |
PAPPACHAN Vs. E A ZAINABA AND ORS
|
November 16, 2012 |
PARADESV Vs. STATE OF KERALA
|
January 17, 2012 |
PARAMANANDAN, S/O KANTHASWAMY PILLAI, RAJA BICYCLE SHOP, NEW MUNNAR Vs. PHILIP AJOO, CHUNDUVARA ESTATE, S P PURAM P O
|
August 3, 2012 |
PARAMASIVAN Vs. STATE OF KERALA
|
November 16, 2012 |
PARAMESWARAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
April 9, 2012 |
PARAMESWARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
May 30, 2012 |
PARAMESWARAN ACHARY NARAYANAN ACHARY KUTIYIL PUTHEN VEEDU Vs. PAREMESWARAN ACHARY KUNJU PILLAI ACHARI
|
August 6, 2012 |
PARAMU Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 28, 2012 |
PARASSALA SIVANANDAN; VILASINI W/O SIVANANDAN Vs. G VASANTHAKUMARI
|
December 17, 2012 |
PARATHI SASIDHARAN Vs. STATE OF KERALA
|
April 3, 2012 |
PARAVOOR PUTTINGAL DEVASWOM Vs. SATHYASEELAN S/O LEKSHMANAN
|
October 1, 2012 |
PARAVUR PUTTINGAL DEVASWOM Vs. K K MADHAVAN
|
April 10, 2012 |
PARAYIL FOOD PRODUCTS PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 17, 2012 |
PARDHAN S/O RAMAN Vs. DIPU S/O M N RAMADAS
|
November 2, 2012 |
PAREED SALIM Vs. STATE OF KERALA
|
September 12, 2012 |
PAREETH C Vs. REVENUE DIVISIONAL OFFICER THRISSUR COLLECTORATE AYYANTHOLE THRISSUR
|
June 4, 2012 |
PARIVARTHANA KURIES PVT LTD Vs. DISTRICT COLLECTOR THRISSUR
|
March 19, 2012 |
PARRY AGRO INDUSTRIES LTD. Vs. JT. CIT
|
July 9, 2012 |
PARUKUTTY, W/O. NARAYANAN, NEDIYAVILA VEEDU, AATTUVASSERI, KULAKADA VILLAGE Vs. BOBY, CHEMBAKASSERI VEEDU, MANDACKAL, KOLLAM, PIN - 691001,
|
September 7, 2012 |
PARUKUTTYAMMA D/O LAKSHMIKUTTY AMMA PAYATTUPARAMBIL ELAKULIYATTU HOUSE PALACHUVAD KAKKANAD Vs. STATE OF KERALA, REPRESENTED BY SPECIAL TAHSILDAR KOCHI REFINERIES LTD
|
March 12, 2012 |
PARUMALA TRANSPORT Vs. GENERAL & CONSTRUCTION WORKERS UNION
|
October 18, 2012 |
PARVATHI RAJAN Vs. KERALA STATE ELECTRICITY BOARD
|
October 29, 2012 |
PATHROSE @ PETER S/O.CHACKO Vs. STATE OF KERALA
|
November 20, 2012 |
PATHROSE S/O PAILY Vs. PARAMESWARAN S/O SANKARAN
|
July 10, 2012 |
PATHUKKUTTY ALI Vs. STATE OF KERALA
|
July 2, 2012 |
PATRICK Vs. FEDERAL BANK LTD
|
August 21, 2012 |
PATSPIN INDIA LTD Vs. COMMISSIONER OF INCOME TAX
|
April 2, 2012 |
PAUL Vs. STATE OF KERALA
|
December 14, 2012 |
PAUL GEORGE Vs. REVENUE DIVISIONAL OFFICER
|
October 3, 2012 |
PAUL THOMAS Vs. TATA TEA LTD.
|
November 5, 2012 |
PAUL V THOMAS Vs. STATE OF KERALA REPRESENTED BY SPECIAL SECRETARY
|
July 23, 2012 |
PAUL VARGHESE Vs. COMMISSIONER OF COMMERCIAL TAXES
|
May 21, 2012 |
PAUL VARGHESE Vs. COMMERCIAL TAX OFFICER
|
May 2, 2012 |
PAULINA DOMINIC W/O DOMINIC Vs. COMMISSIONER KERALA STATE FISHERMEN WELFARE FUND BOARD POOMKUNNAM TRICHUR
|
May 23, 2012 |
PAULOSE Vs. STATE OF KERALA
|
December 19, 2012 |
PAULOSE ALIAS PAILY Vs. BENNY VARGHESE S/O VARKEY
|
July 24, 2012 |
PAULOSE ALIAS PAULO Vs. ELIAS K VARGHESE
|
February 22, 2012 |
PAULOSE NEDIYATHU VEETTIL AND ORS Vs. K C JOHN S/O CHACKO
|
August 16, 2012 |
PAULSON P VARKEY PYNADATH HOUSE NAYATHODU ANGAMALY VILLAGE Vs. E H UNNI S/O HYDROSE
|
May 21, 2012 |
PAVAN KUMAR Vs. STATE OF KERALA
|
February 27, 2012 |
PAVAN KUMAR P Vs. STATE OF KERALA
|
May 11, 2012 |
PAVURETH TRUST Vs. SEETHARAMAN.A
|
September 25, 2012 |
PAZHANIA Vs. UNIVERSITY OF CALICUT
|
July 23, 2012 |
PAZHAYANGADI URBAN CO-OPERATIVE BANK LTD Vs. V K PRASHOB S/O KRISHNAN
|
November 1, 2012 |
PEARL KURIAN Vs. K C JOSEPH
|
August 17, 2012 |
PEEJAY MOBILES PVT. LTD Vs. ASSISTANT COMMISSINER
|
September 20, 2012 |
PEEKAY MEDIEQUIP LIMITED Vs. KERALA MEDICAL SERVICES CORPORATION LIMITED
|
September 24, 2012 |
PEETHAMBARA PANICKER Vs. PRATHEEPKUMAR
|
March 1, 2012 |
PEETHAMBARAN Vs. ADDITIONAL LICENSING AUTHORITY
|
June 25, 2012 |
PEETHAMBHARAN, S/O. KANDAN, MAMBILLIL VEEDU MANARKADU VILLAGE THIRUVANCHOOR KARA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
January 6, 2012 |
PEGGY FEN W/O SANTHOSH Vs. GOVERNMENT OF KERALA AND ORS
|
March 21, 2012 |
PENNAMMA KUMARAN W/O LATE KUMARAN Vs. C K PRAKASAN S/O MADAHAVAN
|
July 13, 2012 |
PEPSICO INDIA HOLDINGS PVT LTD Vs. INTELLIGENCE INSPECTOR
|
March 12, 2012 |
PERINGOTTILLATH DEVAKI ANTHARJANAM Vs. SANKARAMANGALATHILLATH KRISHNAN
|
June 15, 2012 |
PERIYAR CEMENTS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
February 22, 2012 |
PERIYASWAMY Vs. PAZHANISWAMY
|
March 21, 2012 |
PERUMAL Vs. STATE OF KERALA
|
July 26, 2012 |
PESCADOS SEBEL EXPORTS PRIVATE LIMITED PALLIKKAL ROAD Vs. UNION OF INDIA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT
|
April 10, 2012 |
PETER AUGUSTINE LALU Vs. EXCISE INSPECTOR
|
May 2, 2012 |
PETRONET CCK LTD Vs. THRESIAMMA
|
January 11, 2012 |
PHILIP Vs. STATE OF KERALA
|
December 19, 2012 |
PHILIP A P , LECTURER SENIOR SCALE Vs. STATE OF KERALA AND ORS
|
March 20, 2012 |
PHILIP JOSEPH Vs. KERALA STATE BACKWARD COMMUNITY DEVELOPMENT CORPORATION LTD.
|
December 19, 2012 |
PHILOMINA Vs. DISTRICT COLLECTOR CIVIL STATION, KAKKANAD ERNAKULAM DISTRICT KOCHI
|
May 25, 2012 |
PILAKANDY NAFEEZA S/O C C USMAN Vs. DISTRICT COLLECTOR
|
July 25, 2012 |
PILLAI BALAKRISHNAN JAYNI SADANAM, PERINGALA P.O., MULAKUZHA CHENGANNUR REPRESENTED BY POWER OF ATTORNEY HOLDER SYAMALA, JAYNI SADANAM, PERINGALA P.O., MULAKUZHA CHENGANNUR Vs. GOPALAKRISHNAN PLAVINETHU THEKKETHIL, CHERIYANADU-689511,
|
February 13, 2012 |
PIOUS THOMAS Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, OFFICE OF MINISTRY OF CO-OPERATION
|
June 19, 2012 |
PIPE FIELD SREEPADAM BUILDING Vs. M M TRADERS M A ROAD KOZHIKODE
|
July 30, 2012 |
PLAVILA PUTHAN VEETTIL SUNNY Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
September 10, 2012 |
PM JAMES Vs. PM JONACHAN
|
June 6, 2012 |
POABS GROUP ENTERPRISES PVT LTD Vs. KUSSUM SINGH
|
July 24, 2012 |
PODIYAN Vs. STATE OF KERALA
|
December 19, 2012 |
POKKALATHKANDY P GOPINATHAN S/O KANDAN Vs. KAMMALATT BABY D/O APPUTTY
|
June 4, 2012 |
POLAKULATH NARAYANAN RENAI MEDICITY PALARIVATTOM KOCHI Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAXE CHECK POST WALAYAR
|
May 23, 2012 |
POLICE STAFF CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
August 14, 2012 |
PONKUNNAM MARKETING CO-OPERATIVE SOCIETY LTD Vs. DOMINIC MATHEW, S/O.MATHEW
|
October 30, 2012 |
PONNAMMA Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 30, 2012 |
PONNAMMA P.A. Vs. THE DEPUTY DIRECTOR OF EDUCATION, OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION THODUPUZHA, IDUKKI
|
March 19, 2012 |
PONNAMMA PILLAI Vs. SUB INSPECTOR OF POLICE
|
October 4, 2012 |
PONNAMMA RAMAMANGALATHU VEEDU Vs. TRAVANCORE DEVASWOM BOARD
|
August 6, 2012 |
PONNAN CHELLAPPAN Vs. AMBROSE ERNOSE
|
December 5, 2012 |
PONNAPPAN Vs. STATE OF KERALA
|
March 12, 2012 |
PONNAPPAN K V Vs. BINU S/O PONNAPPAN
|
August 21, 2012 |
POOJA MAHESH D/O K PRASAD Vs. COMMISSIONER OF POLICE THIRUVANANTHAPURAM CITY
|
July 20, 2012 |
POOKUNJU A Vs. STATE OF KERALA
|
June 29, 2012 |
POONAM GRAHANIRMAN (P) LTD Vs. COMMERCIAL TAX OFFICER
|
October 15, 2012 |
POONAM GRAHANIRMAN (P) LTD. Vs. THE COMMERCIAL TAX OFFICER (W.C.), COMMERCIAL TAXES, ALAPPUZHA
|
June 20, 2012 |
POONJAR KOICKAL ROYAL FAMILY TRUST Vs. P KERALA VARMA VALIYA RAJA
|
July 24, 2012 |
POOZHIKUTHU UMMUSALMA Vs. SUB REGISTRAR, MANJERI
|
October 15, 2012 |
POPULAR CONSTRUCTION Vs. ITI LIMITED
|
December 13, 2012 |
POPULAR MEGA MOTORS INDIA LTD Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE-1 DEPARTMENT OF COMMERCIAL TAXES ERNAKULAM
|
March 5, 2012 |
POPULAR PLAZA Vs. CIRCLE INSPECTOR OF POLICE
|
November 8, 2012 |
POPULAR VEHICLES AND SERVICES LIMITED Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST WALAYAR
|
May 28, 2012 |
POSIDON INFRASTRUCTURE PVT LTD Vs. SUB INSPECTOR OF POLICE
|
July 24, 2012 |
POTHANDY NANU Vs. STATE OF KERALA
|
March 14, 2012 |
POULOSE Vs. THE STATE OF KERALA
|
July 19, 2012 |
POULOSE, S/O. PARAKKAL OUSEPH, KORUMALA DESOM, KUTICHIRA VILLAGE, MUKUNDAPURAM TALUK Vs. GANGADHARAN, S/O. KARUVANNOOKKARAN AYYAPPAN, VELLIKULANGARA VILLAGE, DESOM, KARUVANNOOKKARAN HOUSE, MUKUNDAPURAM TALUK AND ORS.
|
August 3, 2012 |
POURNAMY MOHAN Vs. STATE OF KERALA
|
February 15, 2012 |
POURNAMY MOHAN Vs. STATE OF KERALA
|
January 15, 2012 |
PRABHAKARAN Vs. DISTRICT COLLECTOR
|
November 2, 2012 |
PRABHAKARAN PILLAI Vs. VELMURUKAN S/O VAMADEVAN
|
July 2, 2012 |
PRABHAKARAN PLAVILA VEEDU Vs. STATE OF KERALA
|
February 16, 2012 |
PRABHAKARAN V K Vs. TAHSILDAR
|
January 17, 2012 |
PRABHAKARAN, S/O. RAMAN, SATHYASAI PARAMBA NEELIKKAD Vs. STATE OF KERALA, REPRESENTED BY THE S.I. OF POLICE, HEMAMBIKA NAGAR POLICE STATION THROUGH THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
January 6, 2012 |
PRABHAVATHY K Vs. DIRECTOR GENERAL OF POLICE
|
July 6, 2012 |
PRABHUL Vs. TOMY
|
August 2, 2012 |
PRABIN Vs. THE DISTRICT COLLECTOR, MALAPPURAM
|
September 12, 2012 |
PRADEEP Vs. STATE OF KERALA
|
March 6, 2012 |
PRADEEP Vs. DISTRICT COLLECTOR
|
November 28, 2012 |
PRADEEP K N Vs. K S E BOARD VAIDYUTHI BHAVANAM PATTOM THIRUVANANTHAPURAM REPRESENTED BY ITS SECRETARY
|
April 12, 2012 |
PRADEEP KUMAR Vs. UNION OF INDIA
|
March 21, 2012 |
PRADEEP KUMAR Vs. SARALA, D/O.KRISHNAN
|
November 23, 2012 |
PRADEEP KUMAR V.P. ANI COTTAGE, VADAKKEPURAYIL, PILATHARA KANNUR DISTRICT Vs. DY. SUPDT. OF POLICE NATIONAL INVESTIGATION AGENCY, HYDERABAD REPRESENTED BY THE SPECIAL PUBLIC PROSECUTOR FOR NIA HIGH COURT OF KERALA, ERNAKULAM
|
February 27, 2012 |
PRADEEP PASCAL C Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT TAXES DEPARTMENT SECRETARAIT THIRUVANANTHAPURAM
|
May 25, 2012 |
PRADEEPAN Vs. STATE OF KERALA
|
October 9, 2012 |
PRADEEPAN M K Vs. STATE OF KERALA
|
September 13, 2012 |
PRAHLADAN Vs. VARKALA KAHAR
|
August 21, 2012 |
PRAHLADAN @ MONICHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
November 6, 2012 |
PRAKASAN Vs. STATE OF KERALA
|
January 16, 2012 |
PRAKASAN Vs. KERALA STATE DEVELOPMENT CORPORATION
|
September 20, 2012 |
PRAKASH Vs. AUTHORISED OFFICER
|
November 15, 2012 |
PRAKASH K Vs. PALAKKAD MUNICIPALITY
|
June 7, 2012 |
PRAKASH SOMASUNDARAN Vs. KK KAIRALI
|
May 21, 2012 |
PRAKASH.P Vs. INTELLIGENCE OFFICER DEPARTMENT OF COMMERCIAL TAXES
|
September 28, 2012 |
PRAKASHAN, S/O. KIRSHNAN KANHIRAPARAMBIL HOUSE, PUNNA DESOM, MANATHALA AMSOM CHAVAKKAD TALUK AND ORS. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA AT ERNAKULAM.
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November 5, 2012 |
PRAMOD KUMAR Vs. THE PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD.
|
July 9, 2012 |
PRAMOD KUMAR V P Vs. DISTRICT OFFICER
|
January 6, 2012 |
PRAMOD M P Vs. JASMIN SIDDIQU
|
July 24, 2012 |
PRAMOD VIDYANDHAR PANICKER Vs. BINDU PRAMOD PANICKER
|
November 14, 2012 |
PRAMOJ S/O PROF RAJAN Vs. SREEKUMAR S/O SREEVALSON
|
May 29, 2012 |
PRANOY V.AJAY Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
November 2, 2012 |
PRASAD Vs. CHACKO BABY ERIMADATHIL HOUSE
|
December 13, 2012 |
PRASAD Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY REVENUE DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
|
May 11, 2012 |
PRASAD Vs. STATE OF KERALA
|
January 4, 2012 |
PRASAD Vs. STATE OF KERALA
|
February 1, 2012 |
PRASAD A Vs. BANK OF INDIA
|
August 21, 2012 |
PRASAD R. Vs. THE STATE OF KERALA
|
February 29, 2012 |
PRASANNA Vs. SUPERINTENDENT OF POLICE
|
August 7, 2012 |
PRASANNA BABU JAYAPRAKASH Vs. ANTONY PADINJARAYIL
|
September 19, 2012 |
PRASANNA KUMARY W/O LATE SATHYABABU Vs. SUNILDATH S/O GANGADHARAN
|
November 6, 2012 |
PRASANNAKUMAR Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
|
September 18, 2012 |
PRASANNAKUMAR.K.P. Vs. YOGAKSHEMAM KURIES & LOANS LTD
|
November 26, 2012 |
PRASANNAKUMARI Vs. STATE OF KERALA
|
March 1, 2012 |
PRASANNAKUMARI C Vs. C SUDHAKARAN
|
February 6, 2012 |
PRASANNAN S Vs. CONTROLLER GENERAL OF TRADEMARK PATENTS AND DESIGNS
|
June 11, 2012 |
PRASANTH G PILLAI, S/O GOPINATHA PILLAI Vs. JYOTHI AND ORS
|
February 28, 2012 |
PRASANTH K.C. Vs. FOOD INSPECTOR
|
November 22, 2012 |
PRASANTH PURUSHOTHAMAN Vs. CHALAKUDY MUNICIPALITY
|
June 4, 2012 |
PRASEED C Vs. STATE OF KERALA AND ORS
|
March 16, 2012 |
PRASHOF MOHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
|
July 25, 2012 |
PRASIDHA RAJIV Vs. C.M. MAHAROOF
|
July 26, 2012 |
PRASOBH AGED 45 YEARS, S/O. P. KRISHNANKUTTY, PALAKODE HOUSE MATHUR P.O., PALAKKAD-678571 Vs. THANKAMANI N. AGED NOT KNOWN, W/O. NACHIMUTHU, 109 PALANIAPPAN STREET, POLLACHI TALUK, TAMIL NADU PIN-642001, (R.C. OWNER TN-38-Z-8338 TEMPO),
|
February 8, 2012 |
PRATHAPAN G. Vs. SUPERINTENDENT OF POLICE, PALAKKAD DISTRICT
|
November 12, 2012 |
PRATHEESH ANTONY Vs. SUB INSPECTOR OF POLICE
|
November 28, 2012 |
PRAVEEN A Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
July 24, 2012 |
PRAVEEN G L Vs. SECRETRY DEPARTMENT OF HEALTH AND FAMILY WELFARE DEPARTMENT
|
August 2, 2012 |
PRAVEEN G PRINCE Vs. COMMERCIAL TAX OFFICER
|
March 19, 2012 |
PRAVEEN KUMAR Vs. RANJINI
|
October 3, 2012 |
PRAVEEN KUMAR .M Vs. UNION OF INDIA
|
October 1, 2012 |
PREETHA Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 19, 2012 |
PREETHA K K Vs. A K JONY
|
May 21, 2012 |
PREETHA P G Vs. PROVIDENT FUND COMMISSIONER
|
August 17, 2012 |
PREETHI KURIAN Vs. REGIONAL TRANSPORT OFFICER
|
July 23, 2012 |
PREETI YOHANNAN Vs. ABRAHAM K MATHEN
|
June 26, 2012 |
PREM RAJAN S/O T P VASU Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTIONS
|
July 25, 2012 |
PREM VIJAYAN Vs. STATE OF KERALA
|
July 24, 2012 |
PREMADASAN Vs. MOKERI GRAMA PANCHAYATH
|
August 3, 2012 |
PREMAJAN K Vs. CORPORATION OF KOZHIKODE
|
February 9, 2012 |
PREMALATHA Vs. CHAMBAYIL PRAVEESH KUMAR
|
December 6, 2012 |
PREMALATHA Vs. DIRECTOR GENERAL OF POLICE POLICE HEAD QUARTERS
|
October 29, 2012 |
PREMALATHA, W/O. VISWANATHAN Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY
|
November 14, 2012 |
PREMAN Vs. STATE OF KERALA REPRESENTED BY THE EXCISE INSEPCTOR BALUSSERY EXCISE RANGE OFFICE REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
June 11, 2012 |
PREMKUMAR Vs. REKHA
|
September 26, 2012 |
PRESIDENT, S.N.D.P. Vs. LALITHAMBIKA
|
March 23, 2012 |
PRESTIGE EDUCATIONAL TRUST ANJARAKANDY P O MAMBA KANNUR REPRESENTED BY ITS MANAGING DIRECTOR DR HASHIM Vs. UNION OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE NIRMAN BHAVAN NEW DELHI
|
May 9, 2012 |
PRICILLA COMERFORD W/O DARREL J REBEIRO Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
November 1, 2012 |
PRINCE @ UNNI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC
|
November 2, 2012 |
PRINCE IGNASIOUS Vs. PEOPLES URBAN CO OP BANK LTD
|
July 19, 2012 |
PRINCE ROLLINGS (P) LTD. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
|
February 23, 2012 |
PRINCIPAL Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
December 4, 2012 |
PRINCIPAL ACCOUNTANT GENERAL Vs. STATE OF KERALA
|
December 19, 2012 |
PRINCIPAL GLOBAL INDIAN PUBLIC SCHOOL Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
October 9, 2012 |
PRINCIPAL SECRETARY TO GOVERNMENT Vs. N R SASANKA SEKHAR
|
July 9, 2012 |
PRINCIPAL ST THOMAS COLLEGE Vs. SUPERINTENDENT OF POLICE
|
August 16, 2012 |
PRINCIPAL THANGAL KUNJU MUSALIYAR COLLEGE OF ENGINEERING Vs. HASHMI V. Z
|
December 18, 2012 |
PRINCIPAL, AMRITA VIDYALAYAM Vs. TOWN PLANNING OFFICER, THRISSUR CORPORATION
|
June 15, 2012 |
PRINCIPAL, CHOICE SCHOOL Vs. CHAIRMAN, CENTRAL BOARD OF SECONDARY EDUCATION
|
October 4, 2012 |
PRIVATE ITI MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
|
October 15, 2012 |
PRIYA S Vs. GOKULAM CHITS & FINANCE CO LTD AND ORS
|
December 1, 2012 |
PRIYA SADANANDAN Vs. STATE OF KERALA
|
June 18, 2012 |
PS PUSHPANGATHAN Vs. GEORGE T JOHN
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June 11, 2012 |
PT JAMSHEED Vs. UNIVERSITY OF CALICUT
|
May 21, 2012 |
PUKALON LAXMI AMMA AND ORS Vs. PUKALON AMMALU AMMA
|
July 23, 2012 |
PULIKKAL PATHUMMA UMMA Vs. STATE OF KERALA
|
March 26, 2012 |
PULIKKAPARAMBIL RAJULA Vs. SUB INSPECTOR OF POLICE, TIRURANGADI
|
November 30, 2012 |
PULIKKOTTIL OIL MILLS Vs. STATE BANK OF INDIA
|
June 25, 2012 |
PUNALUR PAPER MILLS LTD Vs. INTELLIGENCE INSPECTOR
|
March 12, 2012 |
PUNJ LOYD LTD Vs. COMMERCIAL TAX INSPECTOR
|
August 7, 2012 |
PUNJAB NATIONAL BANK ASSET RECOVERY MANAGEMENT, BRANCH ERNAKULAM Vs. ABC FLOORING MATERIALS
|
December 11, 2012 |
PURAKKARAYIL VARKEY KURIAN Vs. P.J. BABU
|
March 26, 2012 |
PURUSHOTHAMA PAI, S/O.ANANDA PAI Vs. SUB INSPECTOR OF POLICE
|
October 9, 2012 |
PURUSHOTHAMAN Vs. DISTRICT COLLECTOR
|
November 19, 2012 |
PURUSHOTHAMAN Vs. CHELLAMMA
|
August 9, 2012 |
PUSHKARAN S/O KRISHNAN KANDIPPARAMBIL Vs. MUHAMMED S/O PAREED,SHAMEER MANZIL
|
May 23, 2012 |
PUSHKARAN S/O VASU Vs. MARIA D/O JNANAPPU
|
June 25, 2012 |
PUSHPA Vs. INCOME TAX OFFICER
|
August 22, 2012 |
PUSHPA Vs. MALINGA MANIYANI
|
October 4, 2012 |
PUSHPA Vs. JOSEKUTTY
|
September 19, 2012 |
PUSHPA JOSE, W/O. LATE C.J. JOSE, RESIDING AT 12/149, CENTRAL LODGE BUILDING, WESTERN GATE THIRUNAKKARA, KOTTAYAM VILLAGE, KOTTAYAM DISTRICT, Vs. RECEIVER IN O.S. NO. 399/87, MR. ALEXANDER. J ARAKKAL, ADVOCATE, KOTTAYAM-686001 AND ORS.
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July 20, 2012 |
PUSHPA MADHU Vs. DISTRICT COLLECTOR
|
November 2, 2012 |
PUSHPA NARAYANAN SHAIMA NIVAS UDAYANAPURAM P O Vs. DISTRICT COLLECTOR KOTTAYAM
|
April 11, 2012 |
PUSHPAKUMARI W/O GOPALAKRISHNAPILLAI Vs. MURALEEDHARAN PILLAI
|
March 20, 2012 |
PUSHPALATHA Vs. THE DHANALAKSHMI BANK LIMITED
|
July 17, 2012 |
PUSHPALATHA W/O RAVEENDRAN Vs. SETHUMADHAVA MENON VRINDAVAN COLONY
|
April 9, 2012 |
PUSHPAMMA Vs. CITY POLICE COMMISSIONER
|
October 3, 2012 |
PUTHALATH AHMED Vs. UNION OF INDIA
|
November 15, 2012 |
PUTHIYAPURA SHEIK KOYA THANGAL Vs. P P KOYAMMAKOYA
|
April 10, 2012 |
PUTHIYAVEETTIL BALAN S/O RAMAN Vs. STATE OF KERALA
|
October 1, 2012 |
PUTHUVALASSERY JAMEELA Vs. DEPUTY TAHSILDAR
|
July 23, 2012 |
PUTHUVAYI GOPALAN @ CHERIYAKANNAN Vs. STATE OF KERALA PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
June 18, 2012 |
PYRAMID GRANITES (P) LTD Vs. DISTRICT SUPERINTENDENT OF POLICE
|
June 7, 2012 |
QUILON SUPER SPECIALITY HOSPITAL & INSTITUTE PVT LTD Vs. INTELLIGENCE INSPECTOR
|
June 8, 2012 |
QUILON SUPER SPECIALITY HOSPITAL AND INSTITUTE PVT. LTD. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. IV, DEPT. OF COMMERCIAL TAXES, MATTANCHERRY
|
August 22, 2012 |
R C. ACHAMU Vs. MUHAMMED BASHEER
|
January 31, 2012 |
R GOPINATHA KURUP Vs. GEOLOGIST MINING AND GEOLOGY DISTRICT OFFICE KESAVADASAPURAM
|
March 6, 2012 |
R GOPINATHA KURUP Vs. GEOLOGIST
|
June 25, 2012 |
R JAYA D/O VASUMATHI AMMAL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
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July 23, 2012 |
R PADMAKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 20, 2012 |
R PRATHIBHA Vs. STATE OF KERALA
|
July 23, 2012 |
R RAJENDRANATHAN Vs. STATE OF KERALA
|
July 4, 2012 |
R S PRABHAKAR Vs. SECRETARY PALA MUNICIPALITY
|
July 5, 2012 |
R SASIKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE
|
July 6, 2012 |
R SHAJI MANAGING TRUSTEE S R EDUCATIONAL AND CHARITABLE TRUST Vs. KERALA STATE ELECTRICITY BOARD
|
July 16, 2012 |
R SIVADASAN NAIR SENIOR MANAGER Vs. SECRETARY TO GOVERNMENT AGRICULTURAL
|
July 23, 2012 |
R SREEKANTAN Vs. KERALA STATE ROAD TRANSPORT CORPRATION
|
October 1, 2012 |
R V PAI S/O RAMANATHA PAI Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO THE DEPARTMENT OF REVEUE GOVT SECRETARIAT THIRUVANANTHAPURAM
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May 23, 2012 |
R. AYYANADAR KARTHIK Vs. STATE OF KERALA
|
March 8, 2012 |
R. GOPI, AGED 36 YEARS S/O. C. RAJENDRAN BHAGAVATHY STREET PATTIKKARA, KOPPAM, PALAKKAD TALUK, PALAKKAD Vs. REVENUE DIVISIONAL OFFICER PALAKKAD 678001,
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November 5, 2012 |
R. JAYAKUMAR Vs. P.M. MATHEW
|
March 22, 2012 |
R. M. JAYADEVAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 27, 2012 |
R. THULASEEDHARAN Vs. THE REGIONAL TRANSPORT AUTHORITY, THIRUVANANTHAPURAM
|
June 12, 2012 |
R. VISWANATHAN Vs. CITY POLICE COMMISSIONER
|
October 16, 2012 |
R.AMALU Vs. REVENUE DIVISIONAL OFFICER
|
December 7, 2012 |
R.G.VILASKUMAR Vs. FOOD CORPORATION OF INDIA
|
October 1, 2012 |
R.JAYAN Vs. M.G.PARAMESWARA PANICKAR
|
November 12, 2012 |
R.K. HAMSA Vs. P.M. SAMEER
|
July 16, 2012 |
R.N. SAJITHA Vs. VIVEKANANDAN P.
|
November 30, 2012 |
R.P. SHAMSUDHEEN Vs. SAFIYA
|
November 1, 2012 |
R.PADMINI DEVI Vs. GOVERNMENT OF KERALA
|
October 5, 2012 |
R.RAJESH Vs. V.SASIDHARAN PILLAI
|
September 7, 2012 |
R.S. RAKHI Vs. CORPORATION OF THIRUVANANTHAPURAM
|
June 13, 2012 |
RADHA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
October 15, 2012 |
RADHA Vs. UNNIKRISHNAN
|
September 26, 2012 |
RADHA DEVI Vs. STATE OF KERALA
|
June 15, 2012 |
RADHAKRISHANA PANICKER Vs. USHAKUMARI
|
August 13, 2012 |
RADHAKRISHNA PILLAI C R Vs. BHARGAVI AMMA
|
May 25, 2012 |
RADHAKRISHNA TRADERS KOLLUR Vs. C V SASEEDHARAN
|
September 27, 2012 |
RADHAKRISHNAN Vs. JAIMAON P. JACOB
|
August 8, 2012 |
RADHAKRISHNAN Vs. VINOD @ VINOD KUMAR K.
|
November 7, 2012 |
RADHAKRISHNAN AND M.V. ARAVINDAKSHAN NAIR Vs. STATE OF KERALA AND M.V. THARA BAI
|
November 28, 2012 |
RADHAKRISHNAN K.N., Vs. SUB GROUP OFFICER
|
May 31, 2012 |
RADHAKRISHNAN NAIR Vs. NATIONAL INSURANCE COMAPNY LTD.
|
March 8, 2012 |
RADHAKRISHNAN PARAPPURATH Vs. STATE OF KERALA
|
November 26, 2012 |
RADHAKRISHNAN S/O CHELAKKATTU SANKARANEZHUTHASSAN Vs. P GOPI EZHUTHASSAN S/O PULLANIKKATTIL CHAMI EZHUTHASSAN
|
June 5, 2012 |
RADHAKRISHNAN S/O VIJAYAN Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
July 25, 2012 |
RADHAKRISHNAN, S/O.NAKKAN KOODARATHIL Vs. STATE OF KERALA
|
November 9, 2012 |
RADHAMANI Vs. DEVAKI
|
July 16, 2012 |
RADHAMANI AMMA Vs. SARASWATHY AMMA
|
July 19, 2012 |
RADHAMANIAMMA Vs. SUPERINTENDENT OF POLICE
|
October 11, 2012 |
RADHAMANIAMMA,D/O.BALAKRISHNA PILLA Vs. KITTUNNI
|
December 11, 2012 |
RADHIKA JAYAN Vs. THE INTELLIGENCE OFFICER (I.B.), ERNAKULAM
|
October 8, 2012 |
RAFANAS M BASHEER Vs. CONTROLLER OF EXAMINATION MAHATMA GANDHI UNIVERSITY KOTTAYAM
|
May 11, 2012 |
RAFEEDA Vs. PRAKASH K
|
April 13, 2012 |
RAFEEQ, AGED 40 YEARS S/O. ABDUL RAHMAN MANGATTIL HOUSE, CHEMBU. P.O. CHEMBU VILLAGE, VAIKOM TALUK, KOTTAYAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695001,
|
December 20, 2012 |
RAFEEQUE Vs. KUNHUMOL
|
November 5, 2012 |
RAFI R V Vs. COMMERCIAL TAX INSPECTOR
|
August 2, 2012 |
RAFSEENA Vs. NASEEMA W/O.LATE SALEEM
|
June 22, 2012 |
RAGHAVAN Vs. FRANCIS JOSEPH S/O FRANCIS
|
June 1, 2012 |
RAGHAVAN V N Vs. STATE OF KERALA
|
January 31, 2012 |
RAGHUNATHAN Vs. COCHIN DEVASWOM BOARD COCHIN DEVASWOM BOARD OFFICE ROUND NORTH THRISSUR
|
May 24, 2012 |
RAGUNATH Vs. BINDU
|
March 29, 2012 |
RAHEENA Vs. K.H. AKBAR
|
October 18, 2012 |
RAHIMA UMMAL SARA UMMAL Vs. SARASAMMA
|
March 9, 2012 |
RAHMA ASLAM Vs. SUB INSPECTOR OF POLICE
|
September 10, 2012 |
RAHMATHULLA M.C Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
|
October 5, 2012 |
RAHUL P. THOMAS Vs. STATE OF KERALA
|
March 5, 2012 |
RAHUL P.THOMAS Vs. MUNICIPAL COUNCIL
|
October 12, 2012 |
RAHUL RAVIND Vs. STATE OF KERALA
|
May 2, 2012 |
RAILWAY FIRST CLASS SEASON TICKET PASSENGERS Vs. UNION OF INDIA
|
December 19, 2012 |
RAJ MOHAN AND ORS Vs. MOHANDAS P P AND ORS
|
February 15, 2012 |
RAJA RAJESWARI DEVI TEMPLE Vs. LAND REVENUE COMMISSIONER
|
November 27, 2012 |
RAJAGOPAL M P S/O.MADHAVAN NAIR Vs. GOPALAN NAIR CHANDRASEKHARAN NAIR
|
July 25, 2012 |
RAJAGOPAL,S/O.RATHINAM,STAGBROOKE ESTATE Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 8, 2012 |
RAJALAKSHMI AMMAL Vs. V RAMANATHAN
|
June 8, 2012 |
RAJALAKSHMI D/O PONNAMMA PILLAI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 31, 2012 |
RAJALAKSHMI P.P. Vs. UNION OF INDIA
|
October 16, 2012 |
RAJAM Vs. SUPERINTENDENT OF POLICE
|
June 12, 2012 |
RAJAMANI Vs. STATE OF KERALA
|
March 15, 2012 |
RAJAMMA Vs. STATE OF KERALA REPRESENTED BY
|
July 20, 2012 |
RAJAMMA Vs. ST GEORGE HIGH SCHOOL
|
June 21, 2012 |
RAJAMMA W/O VELAYUDHAN PILLAI AND ORS Vs. U DAMODARAN S/O KUNJI KUTTY
|
August 8, 2012 |
RAJAMMAL Vs. HAJIRA
|
July 16, 2012 |
RAJAN Vs. THRESSIA
|
July 3, 2012 |
RAJAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
May 23, 2012 |
RAJAN Vs. STATE OF KERALA
|
January 19, 2012 |
RAJAN Vs. STATE OF KERALA
|
September 28, 2012 |
RAJAN @ RAJAGOPALAN, S/O. AYYAPPAN, CHALLIYATTIL HOUSE KANJIRAKODE VILLAGE, DESOM TALAPPILLY TALUK Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA ERNAKULAM
|
January 6, 2012 |
RAJAN G. Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION
|
June 4, 2012 |
RAJAN JOHN @ RAJU Vs. RETNAMANI
|
October 3, 2012 |
RAJAN K M Vs. RATHIKUMARI
|
February 28, 2012 |
RAJAN P.JOHN Vs. DEPUTY DIRECTOR OF EDUCATION
|
November 5, 2012 |
RAJAN PILLAI B. Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
December 3, 2012 |
RAJAN S/O MANI ACHARI Vs. KANNAN S/O CHATHAN
|
May 29, 2012 |
RAJAN V P Vs. SASEENDRAN
|
June 10, 2012 |
RAJAN, S/O. PADMANABHAN Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 28, 2012 |
RAJAN, S/O.KOCHUKUNJU Vs. STATE OF KERALA
|
October 19, 2012 |
RAJANI KRISHNAKUMAR Vs. PADMAJA
|
February 17, 2012 |
RAJAPPA KAIMAL Vs. STATE OF KERALA
|
November 5, 2012 |
RAJAPPAN Vs. STATE OF KERALA
|
March 23, 2012 |
RAJAPPAN Vs. STATE OF KERALA
|
November 14, 2012 |
RAJASEKHARAN Vs. STATE OF KERALA
|
November 12, 2012 |
RAJASEKHARAN PILLAI Vs. STATE OF KERALA
|
June 7, 2012 |
RAJEENA K JOB Vs. AUTHORISED OFFICER STATE BANK OF TRAVANCORE STRESSED ASSET RESOLUTION CENTRE SBT BHAVAN PANAMPILLI NAGAR
|
April 12, 2012 |
RAJEESH G S Vs. SUIMOL K
|
May 28, 2012 |
RAJEEV Vs. DISTRICT COLLECTOR THRISSUR
|
March 23, 2012 |
RAJEEV Vs. SAKUNTHALA
|
April 3, 2012 |
RAJEEV Vs. JOINT REGIONAL TRANSPORT OFFICER GURUVAYOOR, THRISSUR
|
June 22, 2012 |
RAJEEV Vs. STATE OF KERALA
|
January 31, 2012 |
RAJEEV, S/O.SEKHARA MENON Vs. REGIONAL PASSPORT OFFICER
|
October 8, 2012 |
RAJEEV. G., S/O. P.N. GOPIKUTTAN NAIR, CHALIRAMBIL, ANGADICKAL NORTH, KAIPPATTOOR, KOZHENCHERY, PATHANAMTHITTA Vs. SMRITHI MURALIDHARAN, D/O. T.N. MURALIDHARAN NAIR, PUTHENPURAYIL VEEDU, KANAMUKKU, NARANGANAM P.O., PATHANAMTHITTA
|
September 5, 2012 |
RAJEEVAN RAJAPURAM Vs. FEDERAL BANK LTD
|
July 20, 2012 |
RAJENDRA PRASAD ALIAS R P GOPALAN Vs. PUNJAB AND SIND BANK
|
July 24, 2012 |
RAJENDRA PRASAD GOPALAN Vs. PUNJAB AND SIND BANK
|
December 20, 2012 |
RAJENDRA PRASAD KAILASAM HOUSE VARIKKANIL MUNDAKKAYAM AMSOM DESOM KANHIRAPPALLY TALUK KOTTAYAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
RAJENDRA PRASAD KUNNUMPURATHU HOUSE Vs. KAMALAMMAL KUNNUMPURATHU HOUSE VAZHAPPALLY EAST KARA
|
August 2, 2012 |
RAJENDRAN Vs. STATE OF KERALA
|
February 29, 2012 |
RAJENDRAN PILLAI Vs. STATE OF KERALA
|
August 17, 2012 |
RAJENDRAN R Vs. STATE OF KERALA
|
September 13, 2012 |
RAJESH Vs. SHIJI
|
September 4, 2012 |
RAJESH Vs. K.C. RAVI GIRIJA NIVAS
|
October 1, 2012 |
RAJESH Vs. A J RAICHEL
|
March 22, 2012 |
RAJESH Vs. BHARANANGANAM GRAMA PANCHAYAT
|
November 16, 2012 |
RAJESH Vs. STATE OF KERALA
|
August 14, 2012 |
RAJESH Vs. SHALOM CHARITABLE MINISTRY OF INDIA
|
May 22, 2012 |
RAJESH Vs. STATE OF KERALA
|
June 13, 2012 |
RAJESH Vs. STATE OF KERALA
|
June 28, 2012 |
RAJESH BABU S/O RAJENDRA BABU Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY LEGISLATURE SECRETARIAT THIRUVANANTHAPURAM
|
June 6, 2012 |
RAJESH C Vs. DISTRICT COLLECTOR
|
March 14, 2012 |
RAJESH C Vs. PALAKKAD MUNICIPALITY
|
September 18, 2012 |
RAJESH C Vs. UNION OF INDIA
|
September 3, 2012 |
RAJESH E S Vs. KERALA AGRICULTURAL UNIVERSITY REPRESENTED BY ITS REGISTRAR VELLANIKKARA
|
April 9, 2012 |
RAJESH FRANCIS Vs. PREETHI ROSLIN
|
March 13, 2012 |
RAJESH FRANCIS Vs. PREETHI ROSLIN
|
April 13, 2012 |
RAJESH K Vs. K K RASITHA
|
December 7, 2012 |
RAJESH K K Vs. UNION OF INDIA
|
March 1, 2012 |
RAJESH K. RAMANCHANDRA Vs. ANILA NAIR
|
September 10, 2012 |
RAJESH KUMAR V S/O BALAKRISHNAN Vs. SHIJI D/O SREEDHARAN SOUPARNIKA NILA NAGAR EDATHARA PALAKKAD DISTRICT
|
April 17, 2012 |
RAJESH S/O SANKARANARAYANAN Vs. SHEEBA D/O SANKARANARAYANAN
|
July 10, 2012 |
RAJESH VARKEY Vs. STATE OF KERALA
|
June 7, 2012 |
RAJESH VENUGOPAL Vs. COMMISSIONER OF POLICE
|
June 21, 2012 |
RAJESHKUMAR Vs. DIRECTOR GENERAL OF POLICE
|
November 22, 2012 |
RAJILESH P.V Vs. DEPUTY RANGER
|
September 26, 2012 |
RAJITHA, AGED 38 YEARS W/O. CHITHRABHANU, CHITHRA BHAVANAM, KANAKKUNNU MUTHUKULAM SOUTH MURI, MUTHUKULAM VILLAGE ALAPPUZHA DISTRICT, Vs. VIJAYACHANDAN, S/O. BHARATHAN, MANGALATHU PUTHEN VILAYIL KARTHIKAPALLY-690516,
|
November 15, 2012 |
RAJU Vs. STATE OF KERALA
|
September 28, 2012 |
RAJU Vs. STATE OF KERALA, REP.BY SECRETARY
|
December 13, 2012 |
RAJU Vs. SUB INSPECTOR OF POLICE VALAPPAD POLICE STATION THRISSUR DISTRICT
|
May 25, 2012 |
RAJU Vs. STATE OF KERALA
|
March 13, 2012 |
RAJU JACOB Vs. STATE OF KERALA
|
January 16, 2012 |
RAJU JOHN, S/O YOHANNAN Vs. N A JOY, S/O NEELANKAVIL ANTONY; STATE OF KERALA
|
November 30, 2012 |
RAJU M K, S/O KRISHNAN, MATTIL PARAMBU, EROOR P O, THRIPUNITHURA Vs. T K KRISHNANKUTTY, THOLETH HOUSE, MARAMPILLY P O, AND ORS
|
August 3, 2012 |
RAJU M S/O MURALI Vs. REVENUE DIVISIONAL OFFICER
|
March 7, 2012 |
RAJU M S/O MURALI Vs. REVENUE DIVISIONAL OFFICER
|
March 8, 2012 |
RAJU P V Vs. CIRCLE INSPECTOR OF POLICE TRIPUNITHURA
|
March 13, 2012 |
RAJU RAJAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 4, 2012 |
RAJU THOMAS Vs. STATE OF KERALA
|
September 13, 2012 |
RAJU, S/O. PRABHAKARAN Vs. STATE OF KERALA
|
December 10, 2012 |
RAJU, S/O.THOMAS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 9, 2012 |
RAKESH Vs. P. ABDULLA
|
February 28, 2012 |
RAKESH CREDITS Vs. STATE OF KERALA
|
September 3, 2012 |
RAKESH G.NAIR Vs. UNION OF INDIA
|
November 12, 2012 |
RAKESH MENON Vs. HOMEX TRADE LINKS P LTD
|
August 17, 2012 |
RAMA MOORTHY D Vs. FOOD INSPECTOR VADAKARA
|
February 21, 2012 |
RAMA SWAMI Vs. STATE OF KERALA
|
April 10, 2012 |
RAMACHANDRAN Vs. STATE OF KERALA
|
January 30, 2012 |
RAMACHANDRAN ENTERPRISES Vs. FAST TRACK ASSESSMENT TEAM IV
|
December 12, 2012 |
RAMACHANDRAN J Vs. AUTHORISED OFFICER TH FEDERAL BANK LTD
|
May 22, 2012 |
RAMACHANDRAN N Vs. S MADHU
|
March 16, 2012 |
RAMACHANDRAN NAIR Vs. VENUGOPALAN
|
November 27, 2012 |
RAMACHANDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION; DISTRICT COLLECTOR
|
November 1, 2012 |
RAMACHANDRAN NAIR P.K. Vs. MANAGING DIRECTOR, KERALA WATER AUTHORITY
|
September 20, 2012 |
RAMACHANDRAN PILLA Vs. ROHINI
|
October 19, 2012 |
RAMACHANDRAN, S/O KUTTAN, THEKKEKALAYIL VEEDU, KIDANGANNOOR, KIDANGANNOOR VILLAGE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
January 20, 2012 |
RAMADAS MENON Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
March 6, 2012 |
RAMADEVAN PILLAI Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 6, 2012 |
RAMAKRISHNA PILLAI Vs. STATE OF KERALA
|
July 27, 2012 |
RAMAKRISHNAN Vs. STATE OF KERALA
|
August 21, 2012 |
RAMAKRISHNAN Vs. P P PRAMOD
|
September 13, 2012 |
RAMAKRISHNAN Vs. VELUNNI
|
March 30, 2012 |
RAMAKRISHNAN Vs. DISTRICT COLLECTOR, THRISSUR
|
June 5, 2012 |
RAMAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY REVENUE SECRETARY SECRETARIAT
|
August 1, 2012 |
RAMAKRISHNAN EZHUTHASSAN Vs. ARAVINDAKSHAN EZHUTHASSAN
|
June 21, 2012 |
RAMAKRISHNAN KANJIRAMPARAMBIL HOUSE AND ORS Vs. MOHANDAS KANJIRAPARAMBIL HOUSE AND ORS
|
December 18, 2012 |
RAMAN KANI Vs. ADDITIONAL TAHASILDAR
|
March 29, 2012 |
RAMAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
June 26, 2012 |
RAMAN, S/O.CHOMAN, HARIJAN COLONY, BANDIYODU MANGALPADY VILLAGE, KASARAGOD TALUK AND DISTRICT Vs. THE SUB INSPECTOR OF POLICE, MANJESHWAR POLICE STATION AND STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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August 2, 2012 |
RAMANAN Vs. DISTRICT COLLECTOR
|
May 2, 2012 |
RAMANATHAN Vs. ORIENTAL INSURANCE CO LTD
|
June 22, 2012 |
RAMAPRIYA HOTEL LTD Vs. TRIVANDRUM SPECIALISTS HOSPITALS
|
March 28, 2012 |
RAMASWAMY S/O VELACHADEVAR Vs. STATE OF KERALA
|
June 20, 2012 |
RAMESH Vs. STATE OF KERALA
|
May 2, 2012 |
RAMESH BABU Vs. F. STANLEY
|
March 26, 2012 |
RAMESH CHULIKKA ESTATE MEPPADI WAYANAD Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM REPRESENTING STATION HOUSE OFFICER
|
April 20, 2012 |
RAMITH K Vs. STATION HOUSE OFFICER KANNUR TOWN POLICE STATION
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June 7, 2012 |
RAMKRISHNAN K R Vs. REGHA
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January 10, 2012 |
RAMLA P.P. Vs. THE SUB INSPECTOR OF POLICE, MEDICAL COLLEGE POLICE STATION, KOZHIKODE CITY KOZHIKODE
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August 27, 2012 |
RAMUNNIKUTTY NAIR Vs. KOTAK MAHINDRA PRIMUS LTD
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June 11, 2012 |
RANADEVAN Vs. SUBRAMANNYAN
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November 27, 2012 |
RANEESH P V Vs. ANEESH P P
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May 4, 2012 |
RANGARA INDUSTRIES PRIVATE LIMITED Vs. THE COMMERCIAL TAX INSPECTOR
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August 22, 2012 |
RANJITH Vs. DISTRICT COLLECTOR
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October 10, 2012 |
RANJITH C Vs. TAHASILDAR
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September 19, 2012 |
RANJITH P Vs. KERALA STATE WOMEN'S DEVELOPMENT CORPORATION LTD
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July 3, 2012 |
RANJITHA MARY Vs. THE SPECIAL TAHSILDAR L.A. NO.1, KIIDC (KINFRA) PALAKKAD
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August 3, 2012 |
RANJUMON Vs. STATE OF KERALA
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October 15, 2012 |
RAPHEAL S/O CHIRAYATHU KATTUMATHUKOCHAPPU Vs. ALFA PAUL S/O CHAZHOOR PAULOSE
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June 5, 2012 |
RASHA Vs. AJMAL
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August 3, 2012 |
RASHA Vs. AJMAL
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August 30, 2012 |
RASHEEBA W/O ASHRAF CHIRAKKAKUDY Vs. COMMERCIAL TAX OFFICER
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March 13, 2012 |
RASHEED S/O SULAIMAN RAWTHER Vs. SALAM S/O MEERA PILLAI
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July 16, 2012 |
RASHEEDA, W/O. ABOOBACKER, AGED 55, MAVILA PURAYIDATHIL, PATHANAPURAM VILLAGE, Vs. AISHA BEEVI, W/O. MAIDEEN PASHA RAWTHER, RESIDING AT KANJIRAMVILA THEKKEVEETTIL, PATHANAPURAM VILLAGE AND TALUK (DIED. LRS. RECORDED) AND ORS.
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September 3, 2012 |
RASHEEDH Vs. ADDITIONAL DISTRICT MAGISTRATE
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November 16, 2012 |
RASHID P.M. Vs. STATE OF KERALA
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December 28, 2012 |
RASIYA W/O.HAMSAKUTTY Vs. ABOOBACKER @ ABU HAJI
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June 18, 2012 |
RATHEESH Vs. DISTRICT COLLECTOR
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June 19, 2012 |
RATHEESH Vs. DIVISIONAL MANAGER THE UNITED INSURANCE CO LTD
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March 2, 2012 |
RATHEESH BABU Vs. P.M. RIJEESH
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February 8, 2012 |
RATHIKUMARI Vs. K.M. RAJAN
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February 28, 2012 |
RATHINAM M P Vs. KDHP CO PVT LTD
|
June 19, 2012 |
RATNARAJAN Vs. KERALA KERAKARSHAKA SAHAKARANA FEDERATION LTD
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July 2, 2012 |
RAVADA A CHANDRASEKHAR Vs. STATE OF KERALA
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June 25, 2012 |
RAVEENDRAN Vs. SHRIRAM TRANSPORT FINANCE CO LTD
|
June 4, 2012 |
RAVEENDRAN Vs. KARTHIKEYAN NAIR
|
August 3, 2012 |
RAVEENDRAN Vs. STATE OF KERALA
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August 8, 2012 |
RAVEENDRAN M K Vs. STATE OF KERALA
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August 6, 2012 |
RAVEENDRAN S/O CHITHAMBARA MANNADIAR Vs. ABDUL SATHAR S/O MUHAMMED RAWTHER
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July 19, 2012 |
RAVEENDRAN, S/O. MANDAN Vs. EXCISE INSPECTOR
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October 11, 2012 |
RAVEENDRANATHAN Vs. MEENAKSHY
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September 19, 2012 |
RAVEENDRANATHAN NAIR Vs. JOSE VARGHESE AMBATTU VEEDU
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August 1, 2012 |
RAVI Vs. STATE OF KERALA
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July 16, 2012 |
RAVI KUMAR V Vs. DEPUTY COMMANDANT
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June 5, 2012 |
RAVI S/O DORAISWAMI Vs. STATE OF KERALA
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July 11, 2012 |
RAVI,S/O.KRISHNAN Vs. E.M.GANGADHARAN
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November 22, 2012 |
RAVI.R.UNNITHAN Vs. N.K.RAJENDRAN
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November 23, 2012 |
RAVIKUMAR S/O MADHAVAN Vs. STATE OF KERALA THROUGH THE EXCISE INSPECTOR
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September 3, 2012 |
RAVINDRAN PILLAI Vs. HI LITE BUILDERS PRIVATE LTD
|
November 21, 2012 |
RAVISHANKAR Vs. VIJAYAN
|
October 31, 2012 |
RAZAK @ MENU VALAPPIL RAZAK Vs. STATE OF KERALA
|
October 19, 2012 |
REEJA Vs. DISTRICT COLLECTOR
|
June 22, 2012 |
REENA ELIZABETH MATHEW Vs. JOHN SABY
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September 4, 2012 |
REETHAMMA W/OTHOMAS CHAKYATH HOUSE ATTUPURAM ARIYOOR P O Vs. SUB INSPECTOR OF POLICE CHENGAMANAD ERNAKULAM DISTRICT
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April 13, 2012 |
REGHU PRIYA Vs. COUNCIL FOR THE INDIAN SCHOOL
|
September 27, 2012 |
REGHUNATHAN @ REGHU, S/O DAMODARAN, AND ORS Vs. WILSON JAMES, S/O JAMES
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August 3, 2012 |
REGHUVARANSAVITHRI Vs. SAVITHRI
|
September 3, 2012 |
REGI PAUL, S/O. PAULOSE Vs. V.V. ROY
|
December 13, 2012 |
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. KADUTHURUTHY CO OPERATIVE RUBBER
|
March 20, 2012 |
REGIONAL DIRECTOR ESI CORPORATION Vs. INDIAN COFFEE WORKERS CO OPERATIVE SOCIETY LTD
|
October 31, 2012 |
REGIONAL DIRECTOR SOUTHERN REGION MINISTRY OF COMPANY AFFAIRS GOVT OF INDIA SHASTRI BHAVAN VTH FLOOR 26 HADDOWS ROAD CHENNAI Vs. CONCERT SECURITIES LTD
|
June 1, 2012 |
REGIONAL GROUP EDUCATIONAL CHARITABLE SOCIETY Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT THIRUVANANTHAPURAM
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March 16, 2012 |
REGIONAL SECRETARY-KERALA AIR INDIA EMPLOYEES GUILD MUSEUM ROAD VELLAYAMBALAM THIRUVANANTHAPURAM Vs. DIRECTOR AIR INDIA OLD AIRPORT KALINA SANIA CRUZ MUMBAI
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June 1, 2012 |
REGISTERING AUTHORITY Vs. JAYACHANDRAN
|
September 5, 2012 |
REGISTRAR GENERAL HIGH COURT OF KERALA ERNAKULAM Vs. N B K CATERING SERVICE KOZHIKODE
|
February 8, 2012 |
REHABILITATION PLANTATIONS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 21, 2012 |
REJAGOPALAN Vs. UNIVERSITY OF CALICUT
|
July 9, 2012 |
REJI Vs. STATE OF KERALA
|
May 2, 2012 |
REJI Vs. FATHIMA
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September 5, 2012 |
REJI Vs. STATE OF KERALA
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September 4, 2012 |
REJI C.P. Vs. JOSEPH JACOB
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November 1, 2012 |
REJI JOSE Vs. STATE OF KERLA
|
August 13, 2012 |
REJI SAGAR D.R, DEVI BHAVAN Vs. DEPUTY DIRECTOR OF EDUCATION
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October 10, 2012 |
REJI, S/O ELIYAS Vs. P P RESEENA D/O KUTTIRAYIN HAJI
|
June 28, 2012 |
REJITH R G, Vs. REJITHA N R
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November 5, 2012 |
REJUAL KARIM Vs. SUB INSPECTOR OF POLICE
|
April 2, 2012 |
REKHA GOPAKUMAR Vs. STATE OF KERALA
|
December 1, 2012 |
RELIANCE GENERAL INSURANCE CO.LTD Vs. E.T. ALI
|
December 4, 2012 |
RELIANCE SECURITY AGENCY Vs. STATE OF KERALA, REP. BY ITS SECRETARY LABOUR DEPARTMENT GOVERNMENT SECRETARIAT
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August 1, 2012 |
RELIANT HIRE PURCHASE CO LTD Vs. K A SHAJI
|
August 16, 2012 |
RELIANT HIRE PURCHASE CO LTD Vs. VASU M C
|
August 10, 2012 |
REMA K Vs. STATE OF KERALA
|
June 19, 2012 |
REMA RAJAN, W/O.RAJAN PILLAI Vs. KALA RAJAN, VAZHAVILATHARAYIL VEEDU
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November 17, 2012 |
REMA W/O KOTTARATHIL SUNDERASAN Vs. ORIENTAL BANK OF COMMERCE
|
March 5, 2012 |
REMADEVI PATHIYIL Vs. DIVISIONAL FOREST OFFICER
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June 19, 2012 |
REMADEVI R., VELLOOR PUTHENPURAYIL HOUSE, ANARI NORTH, AYAPARAMBU (P.O), KARUVATTA VIA., ALLEPPEY DISTRICT Vs. AUTHORISED OFFICER, ALAPPUZHA DISTRICT CO-OPERATIVE BANK, VEEYAPURAM BRANCH, ALAPPUZHA DISTRICT - 690 514,
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July 19, 2012 |
REMADEVI VIJAYAPPAN Vs. DIST COLLECTOR
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June 21, 2012 |
REMANI Vs. SUB INSPECTOR OF POLICE CHADAYAMANGALAM POLICE STATION KOLLAM DISTRICT
|
April 12, 2012 |
REMANI KRISHNAN Vs. UNION OF INDIA
|
March 2, 2012 |
REMESAN M A Vs. CORPORATION OF COCHIN, REPRESENTED BY THE SECRETARY,CORPORATION OF COCHIN
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August 1, 2012 |
REMLA AZIZ Vs. DIRECTOR GENERAL OF POLICE POLICE HEAD QUARTERS THIRUVANANTHAPURAM
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May 24, 2012 |
RENJI KURIEN Vs. ASST COMMISSIONER
|
August 16, 2012 |
RENJITH Vs. STATE OF KERALA
|
March 29, 2012 |
RENJITH S/O VEROOR THATTANPURACKAL Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
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July 4, 2012 |
RENJITHA Vs. JAYANTHI D.KAMATH
|
September 27, 2012 |
RENJU SEBASTIAN Vs. N SURESH KUMAR
|
June 21, 2012 |
RENNY JOHN PANICKER Vs. STATE POLICE CHIEF POLICE HEAD QUARTERS VAZHUTHACAUD P O THIRUVANANTHAPURAM
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May 30, 2012 |
RENU ALEX Vs. ALEXANDER MUTHALALI
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March 22, 2012 |
RENU ALEX Vs. ALEXANDER MUTHALALI
|
January 11, 2012 |
RESERVE BANK OF INDIA Vs. NEDUNGADI BANK LTD
|
October 18, 2012 |
RESHMA C P Vs. P K JAYAN
|
August 22, 2012 |
RESHMA YUSUF Vs. BUDHA CENTRAL SCHOOL
|
September 25, 2012 |
RESHMI DEVI Vs. UNIVERSITY OF KERALA
|
March 26, 2012 |
RESHMY VARGHESE Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
July 5, 2012 |
RESMI SANKAR P Vs. MAHATMA GANDHI UNIVERSITY
|
March 7, 2012 |
RETIRED TEACHERS AND EMPLOYEES UNION Vs. STATE OF KERALA
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January 5, 2012 |
REV T I JAMES Vs. SOUTH INDIA CORPORATION
|
July 24, 2012 |
REV.FR. N.K.YACOB Vs. REV.FR.BABY PAUL
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December 13, 2012 |
REXY FIGARDO, S/O. LATE LEAN FIGARDO, REX VILLA, OPP. BABY MARINE INTERNATIONAL, THOPPUMPADY, KOCHI-5, Vs. TERESA D. ARUJA, W/O. LATE HERBERT LINUR D. ARUJA, H. NO. XVIII/1474, EMIL DALE THOPPUMPADY, KOCHI-5 AND ORS.
|
August 2, 2012 |
RIBIN K A PHYSICAL EDUCATION TEACHER Vs. DISTRICT EDUCATIONAL OFFICER
|
January 16, 2012 |
RINOY AUGUSTINE Vs. MAHATMA GANDHI UNIVERSITY REP BY ITS VICE CHANCELLOR KOTTAYAM
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May 11, 2012 |
RINZAN ALIAS MUHAMMED SHAFFI Vs. STATE OF KERALA
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December 28, 2012 |
RIYA MARY MONCY Vs. BANK OF INDIA
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September 5, 2012 |
RIYAS Vs. SUB INSPECTOR OF POLICE
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July 31, 2012 |
RIYAS BABU Vs. AURTHORISED OFFICER
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July 24, 2012 |
RIYAS P A Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY PATTOM PLACE P O THIRUVANANTHAPURAM
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April 27, 2012 |
ROBIN A M Vs. SUNNY S/O JOSEPH
|
September 14, 2012 |
ROBINSON Vs. LIFE INSURANCE CORPORATION OF INDIA, UNIT II, THIRUVANANTHAPURAM
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August 14, 2012 |
ROBINSON BIJU ROBIN,"KARUNYA" Vs. STATE OF KERALA,REPRESENTED BY ITS PUBLIC PROSECUTOR
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November 29, 2012 |
ROCKY VENCHILAS Vs. STATE BANK OF INDIA
|
July 25, 2012 |
ROHN ENTERPRISE MAHE REPRESENTED BY PROPRIETOR SUDHI KOTTAYIL Vs. COMMISSIONER OF COMMERCIAL TAXES THIRUVANANTHAPURAM
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June 1, 2012 |
ROMY THOMAS Vs. REGIONAL TRANSPORT OFFICER
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July 30, 2012 |
ROOPAKALA PRASAD Vs. UNIVERSITY GRANTS COMMISSION
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December 17, 2012 |
ROOTS COMMUNICATIONS Vs. HIGH POWER AGENCIES
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March 15, 2012 |
ROSA Vs. VALLACHIRA GRAMA PANCHAYAT
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December 1, 2012 |
ROSAMMA Vs. THOMAS
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October 9, 2012 |
ROSAMMA THOMAS W/O THOMS JOSEPH Vs. T MURUGAN S/OTHANGA RETNAM
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May 22, 2012 |
ROSAMMA TONY Vs. BRANCH MANAGER STATE BANK OF INDIA
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October 31, 2012 |
ROSHAN MATHEW Vs. STATE OF KERALA
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June 4, 2012 |
ROSHAN RAHMAN P.K. Vs. ARUNA PARVATHY
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September 13, 2012 |
ROSHY PATHROSE Vs. STATE OF KERALA
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October 9, 2012 |
ROSILY ACHENKUNJU Vs. CENTRAL BANK OF INDIA
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March 5, 2012 |
ROSSY W/O LATE JOSE Vs. V V JOY S/O VARGHESE
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July 20, 2012 |
ROSY Vs. RAPPAI, S/O.PALISSERY LONAPPAN
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November 20, 2012 |
ROTANA HOTELS PVT. LTD Vs. MEMBER SECRETARY
|
October 4, 2012 |
ROY JOSEPH Vs. HEAD LOAD AND TIMBER WORKERS UNION
|
September 10, 2012 |
ROY THARAKAN @ PETER THARAKAN Vs. KERALA STATE ELECTRICITY BOARD
|
November 17, 2012 |
ROY VIJAYAN Vs. LAKSHMI KARTHIKEYAN
|
August 14, 2012 |
ROYAL AUTO CREDITS Vs. STATE OF KERALA
|
December 10, 2012 |
ROYAL HEIGHTS APARTMENT OWNERS ASSOCIATION Vs. TAHSILDAR KANNUR
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March 5, 2012 |
ROYDEN.J NUNEZ Vs. ARTHUR NUNEZ PROPRIETOR AROM TRADES
|
July 26, 2012 |
RUBAN S/O ESAYYA Vs. STATE OF KERALA
|
July 25, 2012 |
RUBCO HUAT WOODS PVT LTD Vs. COMMERCIAL TAX OFFICER
|
November 14, 2012 |
RUBY JOHN Vs. STATE OF KERALA REP BY ITS CHIEF SECRETARY SECRETARIAT THIRUVANANTHAPURAM
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March 15, 2012 |
RUBY ROLLER FLOUR MILLS PVT LTD Vs. FOOD CORPORATION OF INDIA
|
July 25, 2012 |
RUDRAKSHAN Vs. STATE OF KERALA
|
December 7, 2012 |
RUGMINI M Vs. DIRECTOR KIRTADS
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May 25, 2012 |
RUKMIMI BAI ALIAS T N RUKMINI Vs. DISTRICT REGISTRAR
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July 5, 2012 |
S A ANEESH Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
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June 1, 2012 |
S ANANDAN Vs. ASSISTANT LABOUR OFFICER
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July 10, 2012 |
S AND A BUILDERS AND ENGINEERS PVT LTD Vs. CIRCLE INSPECTOR OF POLICE GURUVAYOOR
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April 24, 2012 |
S ATTAKOYA S/O POOKOYA Vs. UNION OF INDIA
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July 13, 2012 |
S BRAHMANAND Vs. V RAJAN
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June 28, 2012 |
S BTEX Vs. COMMERCIAL TAX OFFICER
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July 19, 2012 |
S D RAJENDRAN THAMILNADU ENGINEERING ENTERPRISES NEXT TO KAIMANAM SUPER MARKET TRIVANDRUM Vs. ALFRED ALEX MANAGER CONVENT SCHOOL JAGANATHAN STREET RAMAVARMAPURAM NAGERCOIL-2 KANYAKUMARI DISTRICT TAMILNADU
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May 21, 2012 |
S DEVARAJAN Vs. KANDALOOR FARMERS SERVICES CO- OPERATIVE BANK LTD
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July 24, 2012 |
S GIRIJA KUMARI Vs. RAJENDRAN
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August 1, 2012 |
S J THARSIS AND ORS Vs. DIRECTOR GENERAL OF POLICE
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November 5, 2012 |
S JAYENDRAN NAIR Vs. DIRECTOR OF VIGILANCE AND ANTI CORRUPTION BUREAU
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July 19, 2012 |
S KRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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July 17, 2012 |
S MAGESH Vs. M SAIFUDEEN
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July 26, 2012 |
S MOHANAN Vs. C V KRISHNAN
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June 27, 2012 |
S MURALEEDHARAN PILLAI Vs. MANAGER NATIONAL INSURANCE CO LTD LOLLAM BRANCH
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March 13, 2012 |
S PARAMESWARI Vs. A DEVIDAS
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July 2, 2012 |
S RATHEESHKUMAR Vs. MEMBER SECRETARY
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July 3, 2012 |
S RAVEENDRANATH KAMATH Vs. VIKRAM A DHOLAKA
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May 25, 2012 |
S S D OIL MILLS COMPANY LIMITED Vs. ASSISTANT.COMMISSIONER (ASSESSMENT) COMMERCIAL TAXES SPECIAL CIRCLE II KOCHI
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April 24, 2012 |
S SABU Vs. IBRAHIM KUTTY
|
September 6, 2012 |
S SANU Vs. KERALA FINANCIAL CORPORATION LTD
|
June 15, 2012 |
S SREEDHARAN S/O SANKU Vs. KOTTAYAM RUBBER MARKETING CO-OPERATIVE SOCIETY LTD
|
June 1, 2012 |
S SUDEVAN S/O SANKRAN Vs. STATE OF KERALA
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July 6, 2012 |
S SUDHAKARA PRABHU Vs. SUB INSPECTOR OF POLICE, CENTRAL POLICE STATION ERNAKULAM
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July 23, 2012 |
S SUJILAL Vs. STATE OF KERALA
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June 26, 2012 |
S SURESH KUMAR Vs. DEPUTY SUPERINTENDENT OF POLICE ATTINGAL THIRUVANANTHAPURAM
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April 12, 2012 |
S VIJAYAKUMAR Vs. A GOPAKUMAR S/O K.APPUKUTTAN
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August 17, 2012 |
S VIJAYALAKSHMI Vs. TP GOPAKUMAR
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June 7, 2012 |
S VINAYAGAMOORTHY S/O LATE D SELVARAJ Vs. TATA TEA LIMITED
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July 13, 2012 |
S. KRISHNAPRASAD Vs. UDAYAKUMAR
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July 19, 2012 |
S. MATHI Vs. UNION OF INDIA
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September 14, 2012 |
S. MOHANAKUMARAN NAIR Vs. KERALA LOK AYUKTA
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October 9, 2012 |
S. NAMBINARAYANAN Vs. STATE OF KERALA
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September 7, 2012 |
S. PULIKESI Vs. C.B.I., KOCHI
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August 21, 2012 |
S. SASIKUMAR Vs. STATE OF KERALA
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February 10, 2012 |
S. SUBRAMANIAN Vs. STATE OF KERALA
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November 1, 2012 |
S. SURESH, LECTURER Vs. MAHATMA GANDHI UNIVERSITY
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June 18, 2012 |
S. VENUGOPU, RESEARCH OFFICER (RTD.) Vs. STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING (SCERT.) THIRUVANANTHAPURAM
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July 24, 2012 |
S.D.AJITHKUMAR Vs. STATE OF KERALA
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September 7, 2012 |
S.D.JEYAPRASAD Vs. GOVERNMENT OF KERALA
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October 3, 2012 |
S.I. PROPERTY (KERALA) PVT. LTD Vs. SECRETARY
|
November 2, 2012 |
S.INDIRA AMMA Vs. SECRETARY
|
December 31, 2012 |
S.K. SHYLAJA Vs. VARGHESE DEVASSYA
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June 5, 2012 |
S.LILLY NIRMALA Vs. STATE OF KERALA
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October 9, 2012 |
S.MOIDUTTY, S/O. MOHAMMED MOLLA Vs. KOYAMU, S/O. KUNHAHAMMED, PATHAYAKKALLIL
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October 4, 2012 |
S.NATARAJAN Vs. S.GANESAN
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September 24, 2012 |
S.NIZARUDEEN Vs. GENERAL MANAGER
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December 18, 2012 |
S.P.BIJU Vs. CHIEF COMMISSIONER OF TRAVANCORE
|
October 18, 2012 |
S.PETER Vs. M/S.TATA TEA LIMITED
|
October 5, 2012 |
S.R. DILIP Vs. S. ARAVINDAKSHAN NAIR
|
December 6, 2012 |
S.R.KALYANAKRISHNAN Vs. GREEN CITY HERITAGE P.LTD
|
October 17, 2012 |
S.S. HYUNDAI Vs. DEPUTY SUPERINTENDENT OF POLICE
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December 12, 2012 |
S.SHIBU Vs. STATE OF KERALA
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September 4, 2012 |
S.V.K. POOKKOYA Vs. LAKSHADWEEP STATE WAKF BOARD
|
July 17, 2012 |
SABARI ALLOYS AND METALS INDIA (P) LTD Vs. INTELLIGENCE OFFICER SQUAD NO IV COMMERCIAL TAXES PALAKKAD
|
May 23, 2012 |
SABASTIAN YESUDAS Vs. STATE OF KERALA
|
January 9, 2012 |
SABNA S Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
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July 25, 2012 |
SABU C P Vs. SUNIL
|
May 21, 2012 |
SABU V VARGHESE Vs. VIJAYA BANK
|
July 23, 2012 |
SADAM, S/O ABDUL KHADER Vs. TOM THOMAS
|
November 15, 2012 |
SADANANDAN K P S/O RAGHAVAN Vs. STATE OF KERALA REPRESENTED BY SUB INSPECTOR OF POLICE
|
May 8, 2012 |
SADANANDAN PILLAI Vs. KOLLAM DISTRICT CO-OPERATIVE BANK LTD
|
October 10, 2012 |
SADANANDAN,S/O. RAMAN KUTTY Vs. CIRCLE INSPECTOR OF POLICE
|
December 3, 2012 |
SADANANDINI CHANNATTI Vs. SUDHARMA
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June 19, 2012 |
SADASIVA PANICKER Vs. SURESH KUMAR
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May 25, 2012 |
SADASIVAN Vs. SASIDHARA PANICKER
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October 5, 2012 |
SADASIVAN Vs. STATE OF KERALA
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June 15, 2012 |
SADASIVAN NAIR Vs. KRISHNAN NAIR
|
November 16, 2012 |
SADASIVAN PILLAI AMBADIVEETTIL Vs. SARAMMA THOMAS PUTHEN PEEDIKAYIL
|
February 14, 2012 |
SADASIVAN PILLAI, S/O. NARAYANA PILLAI, B-7, SIVASYAM, MAVELIPURAM KAKKANAD P.O. ERNAKULAM REPRESENTED BY HIS NEXT FRIEND WIFE SYAMAKUMARI Vs. SMT. SUSAN JOHN, VALIZHIKAM MIG 25, SURABHI NAGAR, KAKKANAD, ERNAKULAM,
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February 8, 2012 |
SAFA LEATHER EXPORTS (P) LTD Vs. EXECUTIVE ENGINEER
|
July 5, 2012 |
SAFE EXPORTS P. LTD. (M/S.) Vs. COMMISSIONER OF CUSTOMS
|
December 6, 2012 |
SAFEENA TYRES Vs. K SALEEM
|
June 21, 2012 |
SAFIN JOSEPH Vs. CONTROLLER OF EXAMINATIONS COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY COCHIN UNIVERSITY CAMPUS
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March 8, 2012 |
SAFIYA NAZARUDHIN W/O NAZARUDEENTHENMACKAL CHUNDASERRIYIL FIRST MILE KANJIRAPPALLY KOTTAYAM Vs. SEPCIAL DEPUTY SECRETARY R R KERALA STATE HOUSING BOARD THIRUVANANTHAPURAM
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April 12, 2012 |
SAFIYATH Vs. NATIONAL INSURANCE CO LTD
|
July 6, 2012 |
SAGARA BEACH RESORT Vs. STATE OF KERALA
|
January 23, 2012 |
SAHADEVAN Vs. KAMPURAM SREE KURUMBA BHAGAVATHI KSHETHRA PARIPALANA COMMITTEE
|
December 19, 2012 |
SAHADEVAN Vs. M. SAJEEV
|
August 1, 2012 |
SAHAJ MARG SPIRITUALITY FOUNDATION Vs. DISTRICT COLLECTOR
|
August 2, 2012 |
SAHARATH S/O. MUHAMMED KOYA, AGED 31 YEARS, MUNAMKANDATHIL NADEE NAGAR, CHAKKUMKADAVE, KOZHIKODE Vs. MINI W/O. VINOD KUMAR, AGED NOT KNOWN, 2/443 KOLAKANDY HOUSE, KARANTHUR, KUNNAMANGALAM KOZHIKODE-673571 (R.C. OWNER OF BUS NO-KL-13J-3849),
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February 8, 2012 |
SAHYA TRADING COMPANY (P) LTD. Vs. COMMERCIAL TAX OFFICER
|
July 13, 2012 |
SAI INTERNATIONAL TRADING COMPANY Vs. KERALA MINERALS AND METALS LTD
|
November 7, 2012 |
SAI RAJESH MANAGING DIRECTOR Vs. DEPUTY CHIEF ENGINEER K S E B ELECTRICAL CIRCLE SHORNUR
|
May 24, 2012 |
SAIDALAVI S/O ALAVIKUTTY Vs. SUPERINTENDENT OF POLICE
|
July 25, 2012 |
SAIDUKUNJU Vs. NASSAR
|
July 10, 2012 |
SAIDULLA S/O LATE YOUSUF KUNJU Vs. ANAS S/O KAMALAUDEEN
|
July 13, 2012 |
SAINABA Vs. PUNJAB NATIONAL BANK
|
August 16, 2012 |
SAINABA Vs. SOUDA
|
December 11, 2012 |
SAINABA Vs. STATE OF KERALA
|
September 13, 2012 |
SAINABA YUSUFF, WIFE OF LATE P.K. YUSUFF, PARAMBILKUDY HOUSE, NOCHIMA KARA, EDATHALA VILLAGE ALUVA TALUK, Vs. ZIYAD T.K., S/O.T.P. KHADER, THANISSERY HOUSE, ERUMELI KARA, KUMARAPURAM P.O.,
|
July 24, 2012 |
SAINUDHEEN S/O MUHAMMED Vs. SUB INSPECTOR OF POLICE PERUMPADAPPU POLICE STATION MALAPPURAM DISTRICT
|
May 22, 2012 |
SAINUL ABDEEN, S/O.ASSAN MOHAMMED Vs. SECRETARY, PUDUNAGARAM GRAMA
|
November 29, 2012 |
SAINUL ABID Vs. DISTRICT COLLECTOR KOZHIKODE
|
April 27, 2012 |
SAINUL ABID S/O KOYAMMA THANGAL PUTHIYA PURAYIL KUNDU KOCHI PARAPPA P O KASARAGOD DISTRICT Vs. COMMERCIAL TAXES INSPECTOR COMMERCIAL TAXES CHECK POST WALAYAR
|
April 12, 2012 |
SAINULABDEEN Vs. MANAGING DIRECTOR ICICI BANK LIMITED
|
October 1, 2012 |
SAITHUKUTTY Vs. STATE OF KERALA
|
June 8, 2012 |
SAJAN GEORGE Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF TOWN PLANNING GOVTSECRETARIAT
|
June 12, 2012 |
SAJEENDRAN Vs. SECRETARY C I T U
|
April 4, 2012 |
SAJEESH Vs. SUPERINTENDENT OF POLICE POLICE HEAD QUARTERS THIRUVANANTHAPURAM DISTRICT
|
May 29, 2012 |
SAJEESH KUMAR Vs. HOUSING DEVELOPMENT FINANCE CORPORATION LIMITED
|
October 18, 2012 |
SAJEEV Vs. STATE OF KERALA
|
October 15, 2012 |
SAJEEV GOPINATH Vs. SHYAMESH.P
|
November 16, 2012 |
SAJEEV S Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
|
August 6, 2012 |
SAJEEV S/O O V.GEORGE ONATTUTHOTTAHIL HOUSE Vs. ANTONY S/OVARGHESE
|
July 27, 2012 |
SAJEEVAN Vs. STATE OF KERALA
|
October 31, 2012 |
SAJENDRA PRAKASH Vs. SYNDICATE BANK
|
May 29, 2012 |
SAJI Vs. STATE OF KERALA
|
August 1, 2012 |
SAJI BABU Vs. STATE OF KERALA
|
July 23, 2012 |
SAJI JOSE Vs. COMMERCIAL TAX OFFICER
|
July 20, 2012 |
SAJI SEBASTIAN Vs. REVENUE DIVISIONAL OFFICER
|
October 9, 2012 |
SAJI THOMAS Vs. DISTRICT COLLECTOR
|
September 4, 2012 |
SAJI THOMAS Vs. THE DISTRICT COLLECTOR, THE REVENUE DIVISIONAL OFFICER AND THE DEPUTY THAHASILDAR
|
November 28, 2012 |
SAJI THOMAS, AGED 38 YEARS S/O THOMAS, KUZHIANKALATHADATHIL HOUSE PARAMPUZHA KARA, PERUMBAIKKAD (P.O), KOTTAYAM, Vs. K.T. THOMAS, S/O THOMAS, KUZAHIANKALATHADATHIL HOUSE PARAMPUZHA KARA, PERUMBAIKKAD (P.O) KOTTAYAM 686028
|
September 14, 2012 |
SAJILA Vs. REGIONAL PASSPORT OFFICER
|
May 21, 2012 |
SAJIMON Vs. STATE OF KERALA
|
March 21, 2012 |
SAJIMON T S Vs. STATE OF KERALA
|
March 15, 2012 |
SAJIN JOY Vs. COMMERCIAL TAX OFFICER
|
July 24, 2012 |
SAJITH KUMAR G Vs. NEYYATTINKARA MUNICIPALITY
|
July 6, 2012 |
SAJITH.T.S, S/O. THANKAPPAN Vs. SIVADASAN, RANI NIVAS
|
November 2, 2012 |
SAJITHA Vs. STATE OF KERALA
|
December 19, 2012 |
SAJITHA DAS Vs. SUPERINTENDENT OF POLICE
|
October 17, 2012 |
SAJITHKUMAR V. Vs. PREMLAL
|
January 17, 2012 |
SAJU K T Vs. VINOD M , SREENIVAS
|
March 14, 2012 |
SAJU SASIDHARAN Vs. DHANYA
|
August 7, 2012 |
SAKARIYA PUNNAKKAN Vs. STATION HOUSE OFFICER PAYANGADI POLICE STATION KANNUR REPRESENTED THROUGH THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 15, 2012 |
SAKARIYA S/O ABDURAHIMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
SALAM V.H. Vs. STATE OF KERALA
|
December 1, 2012 |
SALEEMA RAHIM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT REVENUE DEPARTMENT GOVERNMENT SECRETARIAT
|
April 10, 2012 |
SALIHA K.N. Vs. ABDULLA
|
June 19, 2012 |
SALIM Vs. STATE OF KERALA
|
February 6, 2012 |
SALIM Vs. STATE OF KERALA
|
July 13, 2012 |
SALIM BABU Vs. CHIEF GENERAL MANAGER
|
January 5, 2012 |
SALIM BABU Vs. BHARAT SANCHAR NIGAM LTD
|
January 5, 2012 |
SALIM M PRABHAKAR Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
June 25, 2012 |
SALIM MANZOOR T M Vs. STATE BANK OF TRAVANCORE STRESSED ASSETS RESOLUTION CENTRE KADAPPAKKADA KOLLAM DISTRICT
|
March 14, 2012 |
SALIM PATHUVANA Vs. ALIKUNJU M M
|
April 24, 2012 |
SALIM PATHUVANA Vs. ALIKUNJU M.
|
September 19, 2012 |
SALIM, S/O. MOHAMMED ABDUL KHADER Vs. ASIYA BEEVI
|
December 6, 2012 |
SALVA HASSAN V.K., AGED 21 YEARS BAITHUL FALAJ, PARAMBATH THALAKKULATHUR P.O., KOZHIKODE-673317 Vs. KERALA UNIVERSITY OF HEALTH SCIENCES REPRESENTED BY ITS REGISTRAR TRICHUR MEDICAL COLLEGE P.O., TRICHUR-680001,
|
May 28, 2012 |
SAMBASIVAN NAIR T R Vs. STATE CO OPERATIVE EMPLOYEES
|
July 19, 2012 |
SAMEENA A Vs. MANAGER
|
September 17, 2012 |
SAMEER Vs. DISTRICT COLLECTOR
|
July 2, 2012 |
SAMEER Vs. MALAPPURAM MUNICIPALITY REPRESENTED BY ITS SECRETARY
|
June 15, 2012 |
SAMPATH S PAWAR Vs. IBRAHIM
|
October 31, 2012 |
SAMUEL Vs. CHANDRAKUMAR
|
June 28, 2012 |
SAMUEL Vs. ART LEASING LIMITED
|
April 4, 2012 |
SAMUEL BABY Vs. DISTRICT COLLECTOR
|
June 7, 2012 |
SAMUEL P.O., KADAYIL VEEDU, KUNDARA AND ORS. Vs. THOUSFEEK. A., ATHISHYA MANDIRAM, NJARAYILKONAM, MADAVOOR, PALLICKAL ATTINGAL,
|
July 27, 2012 |
SAMUNDESWARI Vs. CIRCLE INSPECTOR OF POLICE
|
November 5, 2012 |
SANAL K R AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS
|
November 5, 2012 |
SANAL KUMAR S/O RAMACHANDRAN NAIR Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO THE PUBLIC WORKS DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 24, 2012 |
SANDEEP MANE Vs. SUPERINTENDENT OF POLICE
|
August 17, 2012 |
SANDEEP S/O SADANANDAN A N Vs. STATE OF KERALA
|
June 4, 2012 |
SANDHYA Vs. PAULY
|
November 1, 2012 |
SANDHYA M. Vs. UNIVERSITY OF KERALA
|
December 5, 2012 |
SANDHYAMOL.P.R. Vs. STATE OF KERALA REPESENTED BY THE SECRETARY
|
November 14, 2012 |
SANDWOOD INDUSTRIES Vs. VALAKAM GRAMA PANCHAYATH
|
August 17, 2012 |
SANDY JOSEPH Vs. MAMMEN ALEXANDER
|
June 25, 2012 |
SANEESH Vs. STATE OF KERALA
|
January 18, 2012 |
SANEESH KUMAR V R Vs. DEPUTY COMMISSIONER
|
March 5, 2012 |
SANEESH.E.S. Vs. STATE OF KERALA
|
September 18, 2012 |
SANJAY M. Vs. THE TAHSILDAR (RR), THALASSERY
|
February 29, 2012 |
SANJOS PARISH HOSPITAL Vs. COMMERCIAL TAX OFFICER
|
September 14, 2012 |
SANKARA NARAYANAN Vs. STATE OF KERALA
|
January 3, 2012 |
SANKARA PILLAI S/O NARAYANA PILLAI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 20, 2012 |
SANKARAN Vs. KRISHNA PRASAD
|
May 21, 2012 |
SANKARAN Vs. DISTRICT COLLECTOR
|
August 1, 2012 |
SANKARAN S/O KUNHIRAMAN Vs. AUTHORIZED OFFICER
|
March 16, 2012 |
SANKARAN, S/O. MADHAVAN, MATTATHIL HOUSE, NALUKODY P.O., CHANGANASSERY KOTTAYAM AND LEELAVATHY W/O. SANKARAN, MATTATHIL HOUSE, NALUKODY P.O., CHANGANASSERY KOTTAYAM Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD., KOTTAYAM
|
February 29, 2012 |
SANKARAN, S/O.KOCHAPPI Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR
|
November 17, 2012 |
SANTHA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 8, 2012 |
SANTHA KUMAR @ MANI Vs. STATE OF KERALA
|
November 19, 2012 |
SANTHABHAI AMMA Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
|
July 17, 2012 |
SANTHAI HARIHARAN Vs. EXCISE COMMISSIONER COMMISSIONERATE OF EXCISE TVM
|
March 19, 2012 |
SANTHAKUMARI Vs. SUBRAMANIAN
|
June 19, 2012 |
SANTHOSH Vs. REVENUE DIVISIONAL OFFICER
|
December 18, 2012 |
SANTHOSH CLUB KARIMANOOR Vs. V.V. PHILIP
|
November 28, 2012 |
SANTHOSH K THOMAS Vs. USHA SURESH
|
December 4, 2012 |
SANTHOSH K.P. Vs. ASSISTANT GENERAL MANAGER
|
November 17, 2012 |
SANTHOSH KUMAR Vs. SUB INSPECTOR OF POLICE POOYAPALLY POLICE STATION
|
May 2, 2012 |
SANTHOSH KUMAR K Vs. STATE BANK OF TRAVANCORE
|
May 24, 2012 |
SANTHOSH KUMAR V P Vs. MANAGER
|
September 3, 2012 |
SANTHOSH S/O GOPI Vs. STATE
|
July 6, 2012 |
SANTHOSH.K Vs. REKHA.K.R
|
December 12, 2012 |
SANU A S Vs. MAHATMA GANDHI UNIVERSITY
|
September 5, 2012 |
SANU SAMUEL Vs. COMMISSIONER OF POLICE
|
June 27, 2012 |
SAPNA CHALLAYA SWAMY Vs. TAHSILDAR THALASSERY
|
August 16, 2012 |
SARA JOSEPH Vs. STATE OF KERALA
|
November 20, 2012 |
SARADA Vs. DIVAKARA KURUP
|
October 12, 2012 |
SARADA T A Vs. JAYAN
|
November 8, 2012 |
SARALA Vs. VIJAYAN
|
July 19, 2012 |
SARALAKUMARI P Vs. STATE OF KERALA
|
September 5, 2012 |
SARAMMA JOSEPH Vs. STATE OF KERALA
|
September 10, 2012 |
SARAMMA VARGHESE Vs. TALUK LAND BOARD, PALAKKAD
|
December 11, 2012 |
SARANYA K.S. Vs. SURESH
|
November 9, 2012 |
SARASA Vs. DISTRICT COLLECTOR, ALAPPUZHA
|
August 22, 2012 |
SARASAMMA K NAIR Vs. STATE BANK OF INDIA
|
June 28, 2012 |
SARASAMMA, W/O. K.N. CHANDRASEKHARAN Vs. DISTRICT COLLECTOR
|
June 18, 2012 |
SARASWATHI AMMA D/O PANNAMPULAKKAL DEVAKI AMMA Vs. DILEEPKUMAR
|
July 27, 2012 |
SARASWATHI DEVI KSHETHRAM Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
|
November 1, 2012 |
SARASWATHIPILLAI ALIAS SARASWATHY AMMA Vs. SARASEE BAI
|
February 14, 2012 |
SARASWATHY Vs. STATE OF KERALA
|
January 16, 2012 |
SARASWATHY Vs. DANAPALAN
|
September 6, 2012 |
SARASWATHY K Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIF ICATE EXAMINATIONS
|
April 13, 2012 |
SARASWATHY VIDYA NIKETHAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
|
November 17, 2012 |
SARATH CHANDRAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 28, 2012 |
SARATH CHANDRAN B Vs. OMALLOOR GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY OMALLOOR
|
April 27, 2012 |
SAREENA Vs. STATE OF KERALA
|
December 13, 2012 |
SARGIS Vs. P K SIVADASAN
|
March 21, 2012 |
SARITHA SOMAN Vs. SECRETARY
|
October 9, 2012 |
SAROJINI Vs. ASSISTANT EXECUTIVE ENGINEER
|
July 9, 2012 |
SAROJINI Vs. DINEESH
|
August 22, 2012 |
SAROJINI AMMA, W/O T C GOVINDAN AND ORS Vs. SPECIAL TAHSILDAR(LA)
|
March 7, 2012 |
SAROJINI V Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF GENERAL EDUCATION SECRETARIAT THIRUVANANTHAPURAM
|
June 1, 2012 |
SAROJINI V S Vs. THRISSUR DISTRICT CO-OPERATIVE BANK LMITED
|
March 12, 2012 |
SARUN SAGAR, AGED 27 YEARS, AGED 27 YEARS, S/O. PUTHRA SARA, MATHASSERY, PURAKELI, NETTOOR P.O. Vs. MAHATMA GANDHI UNIVERSITY, KOTTAYAM, REPRESENTED BY ITS REGISTRAR, KOTTAYAM - 685560,
|
June 4, 2012 |
SARVAM DIGITAL PRIVATE LIMITED Vs. UNION OF INDIA REPRESENTED BY SECRETARY MINISTRY OF FINANCE NEW DELHI
|
May 23, 2012 |
SASEENDRA JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 8, 2012 |
SASEENDRAN, S/O.KUNHIRAMAN Vs. STATION HOUSE OFFICER
|
October 5, 2012 |
SASI Vs. STATE OF KERALA
|
November 26, 2012 |
SASI @ MYLAN AND ORS Vs. STATE OF KERALA
|
December 3, 2012 |
SASI ALIAS SAJEEVAN Vs. TALUK LAND BOARD, CHITTUR
|
November 1, 2012 |
SASI THAROOR Vs. STATE OF KERALA
|
November 14, 2012 |
SASIDHARAN Vs. STATE OF KERALA
|
November 16, 2012 |
SASIDHARAN Vs. STATE OF KERLA
|
April 3, 2012 |
SASIDHARAN NAIR Vs. SANTHAMMA
|
September 6, 2012 |
SASIDHARAN NAIR Vs. STATE OF KERALA
|
November 28, 2012 |
SASIDHARAN NAIR S/O GOPALA PILLAI Vs. STATE OF KERALA
|
March 15, 2012 |
SASIDHARAN PILLAI Vs. NANDINI VIJAYAN
|
October 29, 2012 |
SASIDHARAN SURENDRAN S/O SURENDRAN Vs. OACHIRA GRAMA PANCHAYAT OFFICE OF OACHIRA GRAMA PANCHAYATH
|
May 24, 2012 |
SASIKALA Vs. ANIL KUMAR
|
June 5, 2012 |
SASIKALA Vs. KERALA PUBLIC SERVICE COMMISION
|
March 22, 2012 |
SASIKALA Vs. STATE OF KERALA
|
December 11, 2012 |
SASIKALA B Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
SASIKUMAR Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
April 20, 2012 |
SATHEEDEVI Vs. STATE OF KERALA
|
August 17, 2012 |
SATHEEDEVI D/O LAKSHMIKUTTY AMMA Vs. SANTHA W/O KUMARAN
|
August 16, 2012 |
SATHEESAN.T. Vs. DY. DIRECTOR OF EDUCATION
|
November 12, 2012 |
SATHEESH Vs. DISTRICT COLLECTOR, PATHANAMTHITTA
|
March 14, 2012 |
SATHEESH BABU Vs. DISTRICT POLICE CHIEF
|
October 16, 2012 |
SATHEESH CHANDRAN NAIR P S Vs. MINI PANICKER
|
September 7, 2012 |
SATHEESH KUMAR Vs. STATE OF KERALA
|
December 14, 2012 |
SATHEESH KUMAR P Vs. K ABDUL JALEEL
|
April 20, 2012 |
SATHEESHCHANDRAN Vs. SUPERINTENDENT OF POLICE OFFICE OF THE SUPERINTENDENT
|
April 10, 2012 |
SATHI DEVI Vs. DISTRICT COLLECTOR THRISSUR
|
March 9, 2012 |
SATHYAN GOLD Vs. THE STATE OF KERALA
|
July 31, 2012 |
SATHYAN MURIYANKANDATHIL Vs. FEDERAL BANK LTD
|
September 10, 2012 |
SATHYANADAN, SUVARNALAYAM Vs. H.NAZARKHAN, PROPRIETOR
|
November 8, 2012 |
SATHYASEELAN Vs. STATE OF KERALA
|
February 15, 2012 |
SATHYASEELAN S/O NARAYANAN Vs. RAVEENDRAN S/O KUNJIKRISHNAN
|
July 13, 2012 |
SATTE OF KERALA Vs. UNNI
|
December 13, 2012 |
SAUDA BEEVI Vs. SUBAIDA PAREETH
|
November 29, 2012 |
SAUFIL @ SOUFAL Vs. STATE OF KERALA
|
September 17, 2012 |
SAVITHA Vs. SARALA
|
May 24, 2012 |
SAVITHRI Vs. KURUVILA T T
|
May 24, 2012 |
SAVITHRI AMMA Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY GOVT SECRETARIAT THIRUVANANTHAPURAM
|
May 22, 2012 |
SAVITHRI ANTHARJANAM Vs. THE CORPORATION OF KOCHI
|
July 9, 2012 |
SAVITHRI, D/O KRISHNA BHAT Vs. NARAYANA MANIYANI
|
December 17, 2012 |
SAVITHRY Vs. SUB INSPECTOR OF POLICE
|
November 27, 2012 |
SAVITHRY Vs. SUPERINTENDENT OF POLICE
|
July 4, 2012 |
SAYED ABDUL KADER BAFAKYH Vs. SECRETARY
|
November 6, 2012 |
SEABREEZE COURIERS FIRST FLOOR SOUTH STAR APARTMENTS COCHIN Vs. UNION OF INDIA BY ITS SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE NORTH BLOCK NEW DELHI
|
May 24, 2012 |
SEAPORT HOTELS COCHIN (P) LTD. Vs. STATE OF KERALA AND ORS.
|
July 27, 2012 |
SEBASTIAN @ BENNITTA AND ORS Vs. STATE OF KERALA
|
April 3, 2012 |
SEBASTIAN GEORGE AND ORS Vs. DISTRICT COLLECTOR AND ORS
|
January 16, 2012 |
SEBASTIAN JOSEPH, KUTTIKATTU HOUSE, PERUVANTHANAM P O, ANACHERY, IDUKKI Vs. THE REGIONAL TRANSPORT OFFICER, IDUKKI AND ORS.
|
February 29, 2012 |
SEBASTIAN K. ANTONY Vs. MANAGER, ST. ALBERT'S COLLEGE
|
April 27, 2012 |
SEBASTIAN K.JACOB Vs. TAHSILDAR THALASSERI TALUK
|
August 21, 2012 |
SEBASTIAN KURUVILA Vs. STATE OF KERALA
|
December 19, 2012 |
SEBASTIAN POTHIYITTAYIL Vs. REVENUE DIVISIONAL OFFICER
|
August 21, 2012 |
SEBASTIAN, S/O.VARKEY Vs. ANTONY
|
November 9, 2012 |
SECRETARY HIGHER EDUCATION DEPARTMENT Vs. V R RAJALAKSHMI
|
June 22, 2012 |
SECRETARY IRINJALAKUDA AGRICULTURAL RURAL DEVELOPMENT BANK LTD Vs. SASI
|
May 21, 2012 |
SECTION OFFICER (FC&D), ACADEMIC SECTION KEARLA AGRICULTURAL UNIVERSITY Vs. STATE OF KERALA
|
February 28, 2012 |
SECURITIES & EXCHANGE BOARD OF INDIA Vs. KUNNAMKULAM PAPER MILLS LTD ROAD
|
December 20, 2012 |
SEEMA Vs. JOHNY THOMAS
|
January 18, 2012 |
SEEMA Vs. K.S. MADHU
|
November 14, 2012 |
SEEMA Vs. JOHNY THOMAS
|
November 5, 2012 |
SEENA Vs. HARIDAS
|
July 11, 2012 |
SEENA K Vs. KERALA STATE ELECTRICITY BOARD
|
November 14, 2012 |
SEENATH Vs. CONSULAR GENERAL CONSULATE OF INDIA DUBAI
|
June 18, 2012 |
SEENATH N Vs. BANK OF BARODA
|
March 7, 2012 |
SEETHA RAMACHANDRAN ALIAS SEETHA VARMA Vs. K B RADHAKRISHNAN
|
October 9, 2012 |
SEETHARAM UPPER PRIMARY SCHOOL Vs. STATE OF KERALA
|
March 15, 2012 |
SEIMENS LIMITED Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST
|
June 8, 2012 |
SELINE Vs. MARY VARGHESE
|
November 9, 2012 |
SELINE Vs. MARY VARGHESE AND ANOTHER
|
December 14, 2012 |
SELINE FERNANDEZ Vs. BERNARD FRANCIS
|
October 9, 2012 |
SELVARAJ Vs. VASUDEVAN BALAKRISHNAN
|
December 6, 2012 |
SENIOR HEAD PERSONNEL AND GENERAL ADMINISTRATION Vs. K R RADHAKRISHNAN
|
July 2, 2012 |
SENKUMAR T P Vs. STATE OF KERALA
|
February 13, 2012 |
SEPR REFRACTORIES INDIA LIMITED Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. IV, DEPARTMENT OF COMMERCIAL TAXES, ERNAKULAM
|
March 23, 2012 |
SEREEFA KOTTUVALLY VILLAGE Vs. MOIDEEN
|
February 2, 2012 |
SERJI Vs. DEPUTY DIRECTOR
|
March 14, 2012 |
SETHU.S.,S/O. SUKUMARAPILLAI Vs. PRINCIPAL SREE NARAYANA CENTRAL SCHOOL, NEDUNGOLAM.P.O.
|
October 10, 2012 |
SETHUMADHAVAN Vs. NEW INDIA ASSURANCE CO. LTD
|
November 9, 2012 |
SEYAD KHAN, S/O. SALEEM KHAN, ANIZ MANZIL, MUNDUKOTTACKAL, PATHANAMTHITTA Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM AND JYOTHI PRASAD, KRISHNA KRIPA (LAXMI VILAS), VETTOOR P.O., PATHANAMTHITTA
|
September 14, 2012 |
SHAFIUL MUNEESH Vs. STATE OF KERALA
|
November 23, 2012 |
SHAHAL HASSAN MUSALIAR Vs. STATE OF KERALA
|
November 6, 2012 |
SHAHANA V.A. Vs. UNIVERSITY OF CALICUT
|
October 8, 2012 |
SHAHARBAN Vs. BUHARI VALAPPIL
|
July 10, 2012 |
SHAHIDA BEEVI Vs. SALEEM
|
August 3, 2012 |
SHAHINA BABU Vs. THE CHIEF COMMISSIONER OF INCOME TAX
|
February 9, 2012 |
SHAHINA BABU Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 19, 2012 |
SHAHINA P T Vs. STATE OF KERALA
|
May 21, 2012 |
SHAHIR Vs. STATE OF KERALA
|
September 6, 2012 |
SHAHNA JEEM M Vs. STATE OF KERALA
|
November 14, 2012 |
SHAHUL HAMEED S/O IBRAHIM Vs. REVENUE DIVISIONAL OFFICER,OTTAPPALM
|
March 6, 2012 |
SHAIJAN, S/O. VIJAYAN, MANGALATH HOUSE, AVINISSERY. P.O. THRISSUR Vs. SANDEEP S/O. NANU, MOOLEKKATTIL HOUSE, AVINISSERI P.O. THRISSUR-680313,
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February 8, 2012 |
SHAIJU Vs. KERALA PUBLIC SERVICE COMMMISSION
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October 3, 2012 |
SHAIJU M Vs. STATE OF KERALA
|
November 27, 2012 |
SHAILA Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 3, 2012 |
SHAILA KERAL Vs. PUBLICATION SERVICES COMMISSION
|
January 3, 2012 |
SHAIOB MOHAMMED S/O MOHAMMED ASHRAFF Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TAXES GOVT SECRETARIAT THIRUVANANTHAPURAM
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March 19, 2012 |
SHAJAHAN Vs. SHYNI D/O. HAMEEDA BEEVI
|
March 19, 2012 |
SHAJAHAN Vs. STATE OF KERALA
|
February 29, 2012 |
SHAJAHAN ALIAS SHAJAN Vs. STATE OF KERALA
|
August 7, 2012 |
SHAJAHAN K S Vs. STATE OF KERALA
|
August 14, 2012 |
SHAJAHAN M S Vs. STATE OF KERALA
|
July 31, 2012 |
SHAJAHAN R. Vs. DISTRICT COLLECTOR
|
May 27, 2012 |
SHAJAHAN V Y Vs. STATE OF KERALA
|
May 21, 2012 |
SHAJEED S Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
July 25, 2012 |
SHAJI Vs. APPACHAN M JOSEPH
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June 11, 2012 |
SHAJI ABRAHAM Vs. MARKOSE CHERIAN
|
November 2, 2012 |
SHAJI JOSEPH Vs. STATE OF KERALA AND ORS
|
May 31, 2012 |
SHAJI MATHEW Vs. HINDUSTAN NEWSPRINT LTD
|
December 19, 2012 |
SHAJI P SEBASTIAN Vs. STATE BANK OF INDIA
|
December 7, 2012 |
SHAJI P. SEBASTIAN Vs. THE STATE BANK OF INDIA
|
August 22, 2012 |
SHAJI SCARIA Vs. SUB INSPECTOR OF POLICE, ADIMALI POLICE STATION, IDUKKI
|
June 22, 2012 |
SHAJI, S/O. KRISHNAN Vs. STATE OF KERALA
|
October 9, 2012 |
SHAJIN NADUMURI Vs. SUKESHAN B
|
June 26, 2012 |
SHAJIN.N.V. Vs. MEMBER SECRETARY
|
October 19, 2012 |
SHAJITH K K Vs. DISTRICT COLLECTOR
|
April 3, 2012 |
SHAJU GEORGE Vs. STATE OF KERALA
|
November 17, 2012 |
SHAJU JACOB @ CHERIAN Vs. KOCHU THRESYA @ JINCY KURUVILA
|
September 7, 2012 |
SHAJU V C Vs. STATE OF KERALA
|
October 1, 2012 |
SHAJU, S/O.OUSEPH Vs. COCHIN INTERNATIONAL AIR PORT
|
October 10, 2012 |
SHAKEELA W/O ASHRAF Vs. M R RIYAS S/O RASHEED
|
July 6, 2012 |
SHAMEENA RASHEED Vs. HAJ COMMITTEE OF INDIA
|
July 23, 2012 |
SHAMEENA RASHEED Vs. HAJ COMMITTEE OF INDIA
|
June 12, 2012 |
SHAMEER Vs. DISTRICT COLLECTOR
|
June 21, 2012 |
SHAMEER.P.M. Vs. DIVISIONAL FOREST OFFICER
|
September 18, 2012 |
SHAMIN S, ASSISTANT PROFESSOR Vs. UNION OF INDIA AND ORS
|
March 14, 2012 |
SHAMSU ALIAS SHAMSUDHEEN Vs. SUB INSPECTOR OF POLICE MUVATTUPUZHA POLICE STATION REPRESENTED BY TEH PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM ERNAKULAM
|
March 22, 2012 |
SHAMSUDHEEN Vs. ASHARAF
|
February 29, 2012 |
SHAMSUDHIN Vs. STATE OF KERALA
|
June 26, 2012 |
SHANAVAS BABU Vs. STATE OF KERALA
|
July 26, 2012 |
SHANAVAS KHAN Vs. DISTRICT COLLECTOR
|
September 19, 2012 |
SHANI M.J. Vs. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES, THRISSUR
|
June 8, 2012 |
SHANID V R Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY REPRESENTED BY VICE CHANCELLOR COCHIN UNIVERSITY P O KOCHI KERALA
|
April 27, 2012 |
SHANIMUL FATHIMA Vs. STATE OF KERALA
|
December 20, 2012 |
SHANMUGHAN, S/O. BALAKRISHNAN Vs. STATE OF KERALA
|
October 4, 2012 |
SHANMUGHAYYA, S/O.SENTHOORAN Vs. STATE OF KERALA
|
November 17, 2012 |
SHANTA MADHAVAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
November 1, 2012 |
SHARAF ALI U. Vs. UNION OF INDIA
|
November 26, 2012 |
SHARAFUDHEEN C.T. Vs. GOVERNMENT OF KERALA
|
June 4, 2012 |
SHARATH V.S. Vs. THE CHAIR PERSON P.G. ADMISSIONS, NATIONAL INSTITUTE OF TECHNOLOGY, CALICUT
|
December 5, 2012 |
SHARLET Vs. STATE OF KERALA
|
June 7, 2012 |
SHAWS HOMES P LTD Vs. STATE OF KERALA
|
July 30, 2012 |
SHEBIN JEWELLERY Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 3, 2012 |
SHEEBA Vs. SASIDHARAN
|
February 6, 2012 |
SHEEBA & ORS. Vs. P. BALAKRISHNAN NAIR & ANR.
|
November 1, 2012 |
SHEEBA JAMES Vs. T C GEORGE
|
July 5, 2012 |
SHEEBA K W/O RAJEEVAN Vs. KOZHIKODE DISTRICT CO-OPERATIVE BANK LTD
|
May 29, 2012 |
SHEEBA VARGHESE Vs. MADHU K JOHN S/O YOHANNAN KUTTY MULAMOOTTIL M M HOUSE VENGOOR P O ELAMADU VILLAGE KOTTARAKKARA TALUK KOLLAM DISTRICT
|
April 9, 2012 |
SHEEBA, W/O.LATE SOMANATHAN Vs. P.BALAKRISHNAN NAIR, S/O.KARUNAKARAN NAIR
|
August 21, 2012 |
SHEELA C. BABU Vs. DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD, COCHIN
|
November 5, 2012 |
SHEELA J Vs. AUTHORISED OFFICER
|
July 20, 2012 |
SHEELA JOSEPH Vs. MARY STELLA
|
August 1, 2012 |
SHEELA JOSEPH Vs. MARY STELLA
|
July 27, 2012 |
SHEELA P.L. Vs. MANIKANDAN
|
February 15, 2012 |
SHEEMA.S W/O MOHAMED ZULFIKAR Vs. EDCAVANAKKAD GRAMA PANCHAYAT
|
November 2, 2012 |
SHEENA SAJI Vs. ALEXANDER MATHEW SON OF MATHEW
|
July 5, 2012 |
SHEFEEK Vs. STATE OF KERALA
|
June 11, 2012 |
SHEFEER U H Vs. ASST COMMISSIONER APPEALS DEPARTMENT OF COMMERCIAL TAXES
|
April 9, 2012 |
SHEIK ADAM SAHIB Vs. STATE OF KERALA
|
October 1, 2012 |
SHEIK MUHIDEEN S.N. Vs. PALAYAM MUSLIM JUMA-ATH
|
August 6, 2012 |
SHEKEELA M V D/O THITHEERU UMMA Vs. SHAKKEER S/O M K MUHAMMADALI
|
June 1, 2012 |
SHERAFUDDIN M. Vs. STATE OF KERALA
|
October 1, 2012 |
SHEREEF S/O BUHARI Vs. P H ALI
|
March 12, 2012 |
SHERHABIL Vs. DISTRICT GEOLOGIST
|
October 15, 2012 |
SHERLY ANTONY, AGED 57 YEARS, W/O. A.P. ANTONY, ALANGOTTUKKARAN HOUSE, P.O. AMALA NAGAR, CHOORAKKATTUKARA, THRISSUR Vs. THE SPECIAL TAHSILDAR, L.A. GENERAL, THRISSUR,
|
July 30, 2012 |
SHERLY MATHEW Vs. STATE OF KERALA
|
February 10, 2012 |
SHIBI Vs. P.DILEEP KUMAR S/O.PADMANABHA MENON
|
November 12, 2012 |
SHIBI Vs. RAJAN
|
November 19, 2012 |
SHIBINA RANI Vs. RADHA KUMARI
|
July 31, 2012 |
SHIBU Vs. BIBI K VENU
|
January 17, 2012 |
SHIBU Vs. REGIONAL TRANSPORT OFFICER CIVIL STATION AYYANTHOLE THRISSUR
|
April 12, 2012 |
SHIBU Vs. STATE OF KERALA
|
August 7, 2012 |
SHIBU .S Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT
|
September 5, 2012 |
SHIBU FRANCIS Vs. STATE OF KERALA
|
July 25, 2012 |
SHIBU GEORGE Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
May 21, 2012 |
SHIBU KUMAR B. Vs. SMEJA K.
|
March 21, 2012 |
SHIBU M DANIEL Vs. DIANA T GEORGE
|
March 16, 2012 |
SHIBU THOMAS Vs. REGISTRAR CO-OPERATIVE SOCIETY
|
June 18, 2012 |
SHIBUKUMAR Vs. ATHIRA
|
January 10, 2012 |
SHIHABUDHEEN Vs. DISTRICT COLLECTOR
|
December 4, 2012 |
SHIHABUDHEEN Vs. STATE OF KERALA
|
August 2, 2012 |
SHIJI P Vs. STATE OF KERALA
|
August 1, 2012 |
SHIJI, AGED 35 YEARS D/O. MATHEW, KUMMANATTU HOUSE, RAMALLOOR KOTHAMANGALAM Vs. THANKACHAN S/O. ABRAHAM, ATTUPURAM HOUSE, CHERANELLOOR P.O. ERNAKULAM-683544,
|
November 15, 2012 |
SHIJO P MATHEW Vs. SUB INSPECTOR OF POLICE
|
May 2, 2012 |
SHIJU Vs. STATE OF KERALA
|
June 13, 2012 |
SHIJU Vs. JASEERA RANI
|
February 17, 2012 |
SHIJU Vs. STATE OF KERALA
|
February 29, 2012 |
SHIJU P.G. Vs. THE SUB INSPECTOR OF POLICE, PERUMPADAPPU POLICE STATION, MALAPPURAM
|
June 5, 2012 |
SHIMY SISY PAUL Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIATTRIVANDRUM
|
March 12, 2012 |
SHINAZ SADIQ Vs. STATE OF KERALA
|
November 20, 2012 |
SHINE, S/O. PANDARIKKEL SREEDHARAN Vs. DEVASSY, S/O. THETTAYIL ANTONY
|
December 5, 2012 |
SHINOD O Vs. COMMERCIAL TAX INSPECTOR DEPT OF COMMERCIAL TAXES GOPALAPURAM PALAKKAD DISTRICT
|
May 22, 2012 |
SHINOJ GEORGE JOSEPH Vs. HIMA GEORGE
|
August 3, 2012 |
SHINOJ GEORGE JOSEPH Vs. HIMA GEORGE
|
July 26, 2012 |
SHINTOMON MATHEW Vs. UNIVERSITY OF CALICUT CALICUT UNIVERSITY CAMPUS CALICUT UNIVERSITY P O THENHIPALAM MALAPPURAM DISTRICT
|
May 8, 2012 |
SHINY Vs. SISUPALAN
|
March 29, 2012 |
SHINY K NINAN Vs. PJ FRANCIS
|
June 11, 2012 |
SHIVADASAN N K Vs. STATE OF KERALA
|
February 8, 2012 |
SHIVADASAN T.K. Vs. THE TAHSILDAR
|
July 19, 2012 |
SHOBHA Vs. STATE OF KERALA, REPRESENTED BY THE C I OF POLICE KUTHUPARAMBA KANNUR DISTRICT
|
February 9, 2012 |
SHOBHANA C K Vs. DISTRICT COLLECTOR
|
July 9, 2012 |
SHOBHANA W/O P VASU Vs. PAYOLI BABU S/O CHOYIKUTTY AND ORS
|
March 23, 2012 |
SHOMA XAVIER, D/O XAVIER Vs. VINOJ K.WILLFRED
|
October 5, 2012 |
SHOUKATH ALI Vs. COMMISSIONER OF POLICE MALAPPURAM
|
March 14, 2012 |
SHOUKATH HUSSAIN Vs. KERALA HEAD LOAD WORKERS WELFARE FUND BOARD
|
November 17, 2012 |
SHOUKATHALI Vs. NARAYANA
|
June 15, 2012 |
SHREEJI TRANSPORT SERVICES P LTD Vs. COMMISSIONER OF EXCISE
|
November 14, 2012 |
SHRIMAD RAGHAVENDRA THIRTHA SWAMI, SANYASI Vs. SHRIMAD SUDHEENDRA THRITHA SWAMI
|
June 8, 2012 |
SHRIRAM EQUIPMENTS FINANCE CO LTD Vs. P K SURENDRAN
|
August 1, 2012 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. C SUDHAKARAN
|
July 13, 2012 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. M VIJAYA KUMAR SANTHOSH NIVAS KALLIPADAM P O SHORNUR PALAKKAD
|
April 13, 2012 |
SHRIRAM TRANSPORT FINANCE CO LTD Vs. SREEKALA
|
September 11, 2012 |
SHYAM DEVDAS Vs. CHIEF MANAGER
|
July 23, 2012 |
SHYAM SUNDER Vs. CIRCLE INSPECTOR OF POLICE
|
July 25, 2012 |
SHYAMA MANOJ Vs. STATE OF KERALA
|
July 13, 2012 |
SHYJU ANTONY, S/O.ANTONY Vs. NITHIN BABU, S/O.BALAGOPALAN
|
November 14, 2012 |
SHYNYMOL Vs. STATE OF KERALA
|
July 17, 2012 |
SHYSON J. PALAKKAL Vs. PROMPT FINANCIERS, CHEERAN KURIAN COMPLEX
|
October 17, 2012 |
SIBI Vs. SHAHUL HAMMED SHAMSUDEEN
|
November 28, 2012 |
SIBI Vs. SHAHUL HAMEED SHAMSUDEEN S/O SHAHUL HAMEED
|
March 13, 2012 |
SIBI JOHN Vs. STATE OF KERALA REP. BY SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME SECRETARIAT
|
June 18, 2012 |
SIBI JOSEPH Vs. STATE OF KERALA
|
September 10, 2012 |
SIBI K THOMAS Vs. KERALA STATE ELECTRICITY BOARD
|
June 15, 2012 |
SIBICHAN S/O VARGHESE Vs. STATE OF KERALA
|
December 14, 2012 |
SIBY JOSE Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
October 3, 2012 |
SICILY K.N. Vs. UNION OF INDIA
|
October 4, 2012 |
SIDDHARTH MERCHANTILE (P) LTD Vs. INTELLIGENCE OFFICER
|
September 26, 2012 |
SIDDIQUE Vs. SPECIAL TAHSILDAR (L.A.), KOZHIKODE CIVIL STATION, KOZHIKODE
|
March 22, 2012 |
SIDDIQUE, P.K.A. AND OTHERS Vs. REGIONAL TRANSPORT AUTHORITY, KOZHIKODE AND OTHERS
|
December 6, 2012 |
SIDHARTH Vs. SANTHOSH R.K.
|
September 3, 2012 |
SIDHARTHAN Vs. JOBY KURIEN
|
May 24, 2012 |
SIDHARTHAN M Vs. FIROSE M A
|
May 24, 2012 |
SIDHARTHAN, KOLANGARAPPARAMBILQ Vs. SECRETARY
|
November 2, 2012 |
SIDHIKUL AKBER Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), ERNAKULAM, KOCHI
|
June 11, 2012 |
SIDHIQUE Vs. BUSHRA, W/O.ASHRAF
|
October 31, 2012 |
SIEMENS LIMITED Vs. COMMERCIAL TAX INSPECTOR
|
December 7, 2012 |
SIJI W/O. LATE PRASANNAN Vs. C.K.KURIAN
|
June 15, 2012 |
SIJU PAUL Vs. SUBHASH
|
June 11, 2012 |
SIJUMOL, VELAMMATTU HOUSE, AYARKUNNAM, Vs. MARKOSE MAR CURILOSE, RAMANTHARA HOUSE, PANGADA P.O., PAMPADY KOTTAYAM,
|
August 8, 2012 |
SIJUMON Vs. THULASING NITHIYASREE NILAGAM
|
June 25, 2012 |
SIMI JOSE Vs. STATE OF KERALA
|
September 24, 2012 |
SIMI L.S. Vs. DISTRICT COLLECTOR
|
May 31, 2012 |
SIMI SALIM W/O SALIM HAMEED Vs. TIP TOP FURNITURE INDUSTRIES SANTHI NAGAR
|
March 2, 2012 |
SIMON JOSEPHAI Vs. SECRETARY CORPORATION OF KOCHI
|
July 31, 2012 |
SIMON, S/O AUGUSTHY Vs. O K NANDAKUMAR AND ORS
|
March 30, 2012 |
SINDHU @ LINTA Vs. HILAL BABU
|
October 11, 2012 |
SINDHU MARY THOMAS Vs. JIBY MATHEW
|
March 20, 2012 |
SINDHU.S Vs. KERALA STATE ELECTRICITY BOARD
|
November 2, 2012 |
SINKOCHAN Vs. LIJI
|
September 10, 2012 |
SINNY JOSHY Vs. KERALA KARSHAKA SAHAKARANA FEDERATION LTD
|
January 19, 2012 |
SINOJ S NAIR S/ORAVEENDRAN NAIR Vs. S KUTTAN S/O SANKARAN KOCHUKOTTUVILU
|
July 19, 2012 |
SIRAJ @ SACHU, Vs. M. MEERANAN MEERA, MINI COTTAGE, VETTIPRAM, PATHANAMTHITTA AND STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
October 16, 2012 |
SIRAJ AHAMED Vs. STATE OF KERALA
|
November 16, 2012 |
SIRAJ AHMED S/O P AHAMMED Vs. AUTHORISED OFFICER AND CHIEF MANAGER ASSET RECOVERY MANAGEMENT BRANCH BANGALORE KARNATAKA BANK LTD
|
June 5, 2012 |
SISTEMA SHYAM TELESERVICES LTD. Vs. THE INTELLIGENCE INSPECTOR, SQUAD NO. 1
|
March 19, 2012 |
SIVADASAN Vs. SUB INSPECTOR OF POLICE KATTOOR POLICE STATION KATTOOR
|
April 12, 2012 |
SIVADASAN Vs. SURENDRAN
|
July 24, 2012 |
SIVADASAN Vs. SINDHU
|
September 18, 2012 |
SIVADASAN Vs. P M SHAJIVASAN
|
March 20, 2012 |
SIVADASAN Vs. SREE NARAYANA TRUST, KOLLAM
|
June 4, 2012 |
SIVADASAN, S/O RAMAN AND ORS Vs. STATE OF KERALA
|
December 4, 2012 |
SIVAHARI WOOD AND METALS PVT. LTD. Vs. STATE OF KERALA
|
June 22, 2012 |
SIVAKUMAR Vs. R DEVAMONY @ MANY AMMA
|
July 23, 2012 |
SIVAKUMAR S Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
March 23, 2012 |
SIVAKUTTY @ BOMMA Vs. STATE OF KERALA
|
January 30, 2012 |
SIVAN ALIAS SIVA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
August 2, 2012 |
SIVAN K.R Vs. DISTRICT COLLECTOR
|
October 5, 2012 |
SIVAN PILAI Vs. STATE OF KERALA
|
June 21, 2012 |
SIVAN PILLAI Vs. STATE OF KERALA
|
March 1, 2012 |
SIVAN, S/O.SUBRAHMANIAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
September 24, 2012 |
SIVAN, S/O.THEVAN Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 21, 2012 |
SIVANANDA N R Vs. STATE OF KERALA
|
July 13, 2012 |
SIVANESAN @ SIVA Vs. STATE OF KERALA
|
July 3, 2012 |
SIVANESAN @ SIVA Vs. STATE
|
April 2, 2012 |
SIVANKUTTY Vs. JOHAN THOMAS
|
June 8, 2012 |
SIVANKUTTY Vs. STATE OF KERALA
|
August 17, 2012 |
SIVAPRASAD Vs. STATE OF KERALA
|
February 28, 2012 |
SIVAPRASAD Vs. AUTHORISED OFFICER
|
September 7, 2012 |
SIVAPRASAD G. Vs. COMMERCIAL TAX OFFICER
|
February 17, 2012 |
SIVARAMA PILLAI Vs. THE STATE OF KERALA
|
February 10, 2012 |
SIVARAMA PILLAI PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
|
February 28, 2012 |
SIVARAMAN Vs. STATE OF KERALA
|
February 24, 2012 |
SIVARAMAN Vs. TAHSILDAR, THRISSUR TALUK OFFICE
|
October 10, 2012 |
SIVARAMAN V.S Vs. SINDHU P.V
|
October 8, 2012 |
SIYAVUDEEN A Vs. STATE OF KERALA
|
January 11, 2012 |
SKARIA K.C. @ CHACKO SKARIA Vs. SOFI SKARIA
|
November 17, 2012 |
SKYLINE BUILDERS Vs. THE COMMISSIONER OF INCOME TAX
|
July 16, 2012 |
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. MYLAADY WAREHOUSING PRIVATE LTD
|
December 4, 2012 |
SMIJO K SUNNY Vs. STATE OF KERALA
|
November 7, 2012 |
SMITHA MATHEW Vs. AUTHORISED OFFICER/CHIEF MANAGER, STATE BANK OF INDIA
|
July 9, 2012 |
SMITHA THOMAS Vs. BIJU VARGHESE
|
November 21, 2012 |
SMITHLAL Vs. STATE OF KERALA
|
October 10, 2012 |
SNEHA DIAGNOSTICS Vs. AUTHORISED OFFICER
|
August 13, 2012 |
SNEHALASYAN MUSLIAR Vs. LATHIKA W/O GOPALAKRISHNA PILLAI
|
June 5, 2012 |
SNOFIELD FOODS PVT. LTD Vs. STATE OF KERALA
|
July 16, 2012 |
SOBHA DEVELOPERS LTD. Vs. COMMERCIAL TAX INSPECTOR
|
August 22, 2012 |
SODARAN S/O KANNAN Vs. DIRECTOR GENERALOF POLICE THIRUVANANTHAPURAM
|
July 5, 2012 |
SOFIA, W/O.ABDUL HAKKIM Vs. FEDERAL BANK LTD
|
December 6, 2012 |
SOFT GUIDE TECHNOLOGIES PVT.LTD Vs. ASSISTANT PROVIDENT FUND
|
November 29, 2012 |
SOJIMOL Vs. STATE OF KERALA
|
March 29, 2012 |
SOMAN Vs. ECE INDUSTRIES LTD
|
September 24, 2012 |
SOMAN Vs. STATE OF KERALA
|
September 27, 2012 |
SOMAN Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
December 3, 2012 |
SOMAN PILLAI Vs. KUTTIKRISHAN
|
August 13, 2012 |
SOMANATHAN @ SOMAN Vs. STATE OF KERALA
|
September 20, 2012 |
SOMARAJAN @ SOMAN, S/O GOPALAN AND ORS Vs. STATE OF KERALA
|
December 19, 2012 |
SOMASEKHARAN B Vs. KERALA STATE HOUSING BOARD
|
November 27, 2012 |
SOMASEKHARAN MIDHILA CHERTHALA Vs. THE STATE OF KERALA
|
March 20, 2012 |
SOMASEKHARAN PILLAI Vs. STATE OF KERALA
|
June 4, 2012 |
SOMASUNDARAN S/O KUNJU PILLAI Vs. RADHA D/O SREEDHARAN
|
July 4, 2012 |
SONALAL, S/O. CHEERAMBATH MANIKUTTY Vs. GEORGE
|
October 30, 2012 |
SONALAL, S/O. CHEERAMBATH MANIKUTTY, MULANGU DESOM, THOTTIPPAL VILLAGE MUKUNDAPURAM TALUK Vs. GOERGE, S/O. ALOOKARAN KUNJUVAREED, PONGOTHRA DESOM PARAPPUKKARA VILLAGE, MUKUNDAPURAM TALUK THRISSUR DISTRICT
|
March 23, 2012 |
SONI GERRY Vs. GERRY DOUGLAS
|
October 8, 2012 |
SONI JOSE Vs. REGISTRAR OF BIRTH AND DEATH ALUVA MUNICIPALITY ALUVA
|
November 8, 2012 |
SONY Vs. A SHAFEEK
|
June 22, 2012 |
SONYLAL N.T Vs. AJAYAN
|
October 5, 2012 |
SOOSAI PAKIAM Vs. SOLOMON J
|
June 8, 2012 |
SOPHY PAUL Vs. DISTRICT COLLECTOR
|
August 22, 2012 |
SOSAMMA CHACKO Vs. DIRECTOR GENERAL OF POLICE
|
November 20, 2012 |
SOSAMMA OOMMEN Vs. STATE OF KERALA REP BY ITS CHIEF SECRETARY KERALA GOVERNMENT SECRETARIAT
|
July 23, 2012 |
SOSAMMA PAULOSE Vs. R RAMACHANDRAN
|
May 23, 2012 |
SOSAMMA VARGHESE Vs. STATE OF KERALA
|
September 24, 2012 |
SOUBHAGYA RESIDENTS ASSOCIATION Vs. STATE OF KERALA
|
November 19, 2012 |
SOUDA BEEVI Vs. STATE OF KERALA
|
December 18, 2012 |
SOUDAMINI P Vs. K V KUNHATHI
|
March 29, 2012 |
SOUDHAMINI Vs. T.K.MADHAVAN
|
October 29, 2012 |
SOUMYA Vs. STATE OF KERALA
|
December 20, 2012 |
SOURABHAN P B Vs. STATE OF KERALA
|
August 1, 2012 |
SOUTH INDIAN PLANTATION WORKERS UNION Vs. K.D.H.P COMPANY PRIVATE LTD
|
September 17, 2012 |
SOUTH TRAVANCORE DISTILLERIES AND ALLIED PRODUCTS Vs. STATE OF KERALA
|
September 24, 2012 |
SOUTHERN CASHEW EXPORTERS Vs. DY. CIT
|
August 3, 2012 |
SOUTHERN ISPAT LIMITED Vs. STATE OF KERALA
|
June 15, 2012 |
SOUTHERN REFINERIES LIMITED Vs. STATE OF KERALA
|
June 13, 2012 |
SOUTHERN REFINERIES LTD Vs. STATE OF KERALA
|
March 14, 2012 |
SOUTHERN REFINERIES LTD. Vs. THE SUPERINTENDENT OF POLICE (RURAL), VIKAS BHAVAN, THIRUVANANTHAPURAM
|
March 1, 2012 |
SPICE GROVE HOTELS & RESORTS PVT.LTD Vs. MEMBER SECRETARY
|
October 17, 2012 |
SREE GOKULAM CHIT & FINANCE CO. PVT. LTD Vs. SATHAR A.
|
December 3, 2012 |
SREE GOKULAM CHIT & FINANCE CO.PVT LTD Vs. ROBINSON, S/O.JOHNSON
|
November 14, 2012 |
SREE GOKULAM CHIT & FINANCE CO.PVT.LTD Vs. SHAILESH, S/O.RAVEENDRAN
|
December 17, 2012 |
SREE GOKULAM CHIT AND FINANCE CO. (P) LTD. Vs. KRISHNANKUTTY V.A.
|
October 19, 2012 |
SREE GOKULAM CHIT AND FINANCE CO.PVT LTD Vs. STATE OF KERALA
|
December 12, 2012 |
SREE GOKULAM CHITS & FINANCE CO PVT LTD Vs. CIESSAR S/O BHASKARAN
|
July 4, 2012 |
SREE MAMMIYOOR DEVASWOM Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY THIRUVANANTHAPURAM
|
March 7, 2012 |
SREE NARAYANA DHARMA SAMAJAM Vs. COMMERCIAL TAX OFFICE
|
April 4, 2012 |
SREE RAMACHANDRAN ENTERPRISES Vs. INTELLIGENCE OFFICER
|
December 31, 2012 |
SREE SANKARACHARYA SANSKRIT UNIVERSITY Vs. K A PAUL
|
June 25, 2012 |
SREE TRADERS Vs. COMMISSIONER OF COMMERCIAL SALES TAX
|
December 5, 2012 |
SREEDEVI Vs. STATE OF KERALA
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July 26, 2012 |
SREEDEVI PRASAD Vs. JOINT REGIONAL TRANSPORT OFFICER
|
July 10, 2012 |
SREEDHARAN Vs. STATE OF KERALA
|
November 12, 2012 |
SREEDHARAN MENON O P Vs. K AMARNATH SHETTY
|
February 9, 2012 |
SREEDHARAN, S/O.KARANATH ISHNIKKA Vs. THRISSIVAPERURU PUTHENPETTA KALDAYA SURIYANI SABHA
|
September 19, 2012 |
SREEJA J T Vs. MANAGER KVUP SCHOOL
|
May 21, 2012 |
SREEJA K P W/O VINODKUMAR K Vs. RAJESH ALIAS RAJEESH
|
July 13, 2012 |
SREEJA T.A Vs. STATE OF KERALA
|
December 20, 2012 |
SREEJA, W/O.JAYAPRAKASH Vs. MANOJ.K.MENON
|
November 19, 2012 |
SREEJA.A.V, D/O. PADMANABHAN Vs. SREEDHARAN, S/O. SANKARAN
|
September 7, 2012 |
SREEJITH, S/O. SREEDHARAN Vs. STATE OF KERALA
|
December 1, 2012 |
SREEJITH, S/O.BALACHANDRAN PILLAI Vs. GRAVURE CENTRE
|
November 14, 2012 |
SREEKALA Vs. STATE OF KERALA
|
December 4, 2012 |
SREEKALA Vs. MURALIDHARAN PILLAI
|
June 22, 2012 |
SREEKALA DEVI AMMAL Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 20, 2012 |
SREEKALA S PILLAI Vs. MAHATMA GANDHI UNIVERSITY
|
August 22, 2012 |
SREEKAMAKSHY AGENCY PVT LTD Vs. EMPLOYEES PROVIDENT FUND
|
December 20, 2012 |
SREEKANDAN NAIR Vs. UNION OF INDIA
|
September 4, 2012 |
SREEKANTH Vs. THE STATE OF KERALA
|
December 3, 2012 |
SREEKRISHNAN Vs. DEVAKI
|
December 7, 2012 |
SREEKUMAR Vs. STATE OF KERALA
|
December 6, 2012 |
SREEKUMAR Vs. STATE OF KERALA
|
July 9, 2012 |
SREEKUMAR Vs. OUSEPH M K AND OTHERS
|
March 30, 2012 |
SREEKUMAR MENON Vs. BABY CONTAINER PVT LTD
|
January 11, 2012 |
SREEKUMAR P G Vs. EXECUTIVE OFFICER OFFICE OF THE DISTRICT EXECUTIVE OFFICER KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD
|
March 29, 2012 |
SREEKUMAR R.MENON Vs. FRANCISA BABYCHAN
|
November 12, 2012 |
SREEKUMAR S/O UNNIKRISHNAN Vs. SAIDALAVI S/O MOIDU
|
June 15, 2012 |
SREEKUMARI Vs. PODIYAMMA
|
March 28, 2012 |
SREEKUMARI .M. Vs. STATE BANK OF INDIA
|
November 7, 2012 |
SREEKUMARI AMMA Vs. MANAGING DIRECTOR
|
May 2, 2012 |
SREELAKSHMI C S AND ORS Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, KERALA STATE, TRIVANDRUM AND ORS
|
March 23, 2012 |
SREELAKSHMI ENERGY SYSTEMS (P) LTD Vs. COMMERCIAL TAX INSPECTOR
|
August 22, 2012 |
SREELATHA Vs. VALSALA ALIAS AMBILI
|
May 24, 2012 |
SREELEKHA Vs. MANOJ
|
June 1, 2012 |
SREELEKHA Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
October 8, 2012 |
SREENARAYANAN Vs. HUZAIN, S/O. MUHAMMED
|
June 21, 2012 |
SREENI KUMAR Vs. ASHALATHA ALIAS MANKU
|
November 12, 2012 |
SREENIMON P Vs. TAHSILDAR KARTHIKAPPALLY TALUK OFFICE
|
July 24, 2012 |
SREENIVASAN ALIAS CHERI S/O.RAMAN Vs. DEPUTY RANGER
|
November 28, 2012 |
SREENIVASAN M.P Vs. AZEEZ K
|
November 14, 2012 |
SREERAMA TRANSPORT FINANCE CO LTD Vs. AJYA KUMAR
|
July 2, 2012 |
SREESAN Vs. P M S A HIGH SCHOOL
|
July 19, 2012 |
SREETHAKUMAR,S/O.SREEDHARAN Vs. STATE OF KERALA
|
November 7, 2012 |
SREEVALSALAM T R Vs. JAIMON T KURUVILLA
|
August 17, 2012 |
SREYA VINOD Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
August 13, 2012 |
SREYAS MARKETING PUMA STORES TVM Vs. CHIEF ELECTRICAL INSPECTOR TVM
|
November 14, 2012 |
SRI. NAJMAL BABU, 79 VELIMUTTATHU, PUNNAPRA P.O, ALAPPUZHA DISTRICT Vs. THE REGIONAL TRANSPORT AUTHORITY, ALAPPUZHA, REPRESENTED BY ITS SECRETARY 688001
|
June 6, 2012 |
SRINIVAS M SHETY S/O MAHALINGA SHETTY SRINIVAS WATCH WORKS UPPALA KASARAGOD Vs. B YOGENDRA RAO
|
March 5, 2012 |
SRUTHI Vs. P V K SUSEENDRAN
|
July 4, 2012 |
SRUTHY APPUKUTTAN Vs. STATE OF KERALA
|
October 10, 2012 |
ST GEORGE JACOBITE SYRIAN ORTHODOX Vs. FR GEEVARGHESE
|
August 16, 2012 |
ST GEORGE SYRIAN CHURCH Vs. REVENUE DIVISIONAL OFFICER
|
December 14, 2012 |
ST JOHN BAPTIST CHURCH Vs. STATE OF KERALA
|
September 13, 2012 |
ST JOSEPH'S HOSPITAL TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
|
August 7, 2012 |
ST VINCENT DIABETIC RESEARCH CENTRE Vs. STATE OF KERALA
|
June 4, 2012 |
ST.JUDE'S SHRINE Vs. REVENUE DIVISIONAL OFFICER
|
September 17, 2012 |
ST.THOMAS CATHOLIC CHURCH Vs. ANNAMKUTTY
|
October 30, 2012 |
STALIN MARSHAL Vs. TITUS
|
September 6, 2012 |
STANDARD METALS Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
|
March 26, 2012 |
STANLEY Vs. STATE OF KERALA
|
October 29, 2012 |
STANLEY SEBASTIAN Vs. TAHSILDAR
|
October 15, 2012 |
STANLY HEDGER Vs. FLORENCE
|
October 31, 2012 |
STANTIL JOSE S Vs. V.G. CHACKO S/O MAMMAN GEEVARGHESE
|
March 16, 2012 |
STAR HEALTH AND ALLIED INSURANCE COMPANY LIMITED, BRANCH OFFICER Vs. ABRAHAM GEORGE
|
April 4, 2012 |
STAR HOMES Vs. INSPECTING ASST COMMISSIONER COMMERCIAL TAXES ERNAKULAM
|
March 6, 2012 |
STATE BANK OF INDIA Vs. VIJAYA CONSTRUCTIONS
|
July 9, 2012 |
STATE BANK OF INDIA Vs. MADHUSUDHANAN. K.
|
October 30, 2012 |
STATE BANK OF TRAVANCORE Vs. ASSISTANT LABOUR COMMISSIONER
|
April 11, 2012 |
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF COMMERCIAL TAXES
|
March 19, 2012 |
STATE BANK OF TRAVANCORE Vs. VASANTHA KUMARI
|
September 14, 2012 |
STATE EXPRESS, TRANSPORT CORPORATION TAMILNADU LTD. Vs. SARALA DEVI
|
August 17, 2012 |
STATE OF KERALA Vs. SWAMI AMRUTHA CHITHANYA
|
August 6, 2012 |
STATE OF KERALA Vs. G. JANARDHANAN PILLAI
|
July 16, 2012 |
STATE OF KERALA Vs. Y. KABEER
|
August 13, 2012 |
STATE OF KERALA Vs. K. SABEENA POWER PACK INDUSTRIES
|
June 19, 2012 |
STATE OF KERALA Vs. S.S. TEXTILES, BALARAMAPURAM
|
June 12, 2012 |
STATE OF KERALA Vs. VINAYAKA TIMBERS
|
March 1, 2012 |
STATE OF KERALA Vs. RAMACHANDRAN
|
June 28, 2012 |
STATE OF KERALA Vs. UNNI
|
April 13, 2012 |
STATE OF KERALA Vs. RAJI
|
February 10, 2012 |
STATE OF KERALA Vs. VASANTHAKUMARI
|
February 10, 2012 |
STATE OF KERALA Vs. SREEKUMAR
|
March 7, 2012 |
STATE OF KERALA Vs. BINDHU K.G.
|
March 7, 2012 |
STATE OF KERALA Vs. ABBAS
|
August 21, 2012 |
STATE OF KERALA Vs. QUILON TRADING COMPANY, NEDUMBASSERY, MEKKAD
|
July 17, 2012 |
STATE OF KERALA Vs. MOIDU
|
January 19, 2012 |
STATE OF KERALA Vs. THEKKAN GURUVAYOOR ENGLISH MEDIUM SCHOOL
|
January 18, 2012 |
STATE OF KERALA Vs. MOIDHEEN KUNJI
|
January 4, 2012 |
STATE OF KERALA Vs. K CHANDRAN NAIR
|
February 6, 2012 |
STATE OF KERALA Vs. M SAJAN
|
February 2, 2012 |
STATE OF KERALA Vs. JINO JOSEPH
|
February 24, 2012 |
STATE OF KERALA Vs. SOMDATT BUILDERS LIMITED
|
March 1, 2012 |
STATE OF KERALA Vs. THAMPI S/O. KURIAN MEMANA VEEDU
|
April 2, 2012 |
STATE OF KERALA Vs. GANAPATHY BHAT
|
February 21, 2012 |
STATE OF KERALA Vs. E PRABHAKARAN NAIR
|
June 6, 2012 |
STATE OF KERALA Vs. SAJU ALIAS UNNI
|
April 12, 2012 |
STATE OF KERALA Vs. SUHAIL HUSSAIN
|
June 6, 2012 |
STATE OF KERALA Vs. P U PAILEE
|
July 2, 2012 |
STATE OF KERALA Vs. M DAISY
|
April 13, 2012 |
STATE OF KERALA Vs. MINIMOLE
|
April 4, 2012 |
STATE OF KERALA Vs. CHELLAMMA
|
June 22, 2012 |
STATE OF KERALA Vs. ABDUL KHALAM
|
August 2, 2012 |
STATE OF KERALA Vs. KESAVAN
|
June 21, 2012 |
STATE OF KERALA Vs. BASIL ATTIPETTY
|
July 2, 2012 |
STATE OF KERALA Vs. KURIAN ABRAHAM P LTD
|
April 9, 2012 |
STATE OF KERALA Vs. OMMEN THARAKAN GEORGE THARAKAN
|
April 10, 2012 |
STATE OF KERALA Vs. THOMAS
|
December 20, 2012 |
STATE OF KERALA Vs. DESIRE DIAMOND JEWELLERY
|
February 24, 2012 |
STATE OF KERALA Vs. M.M. ENTERPRISES
|
July 3, 2012 |
STATE OF KERALA Vs. BABURAJ
|
September 12, 2012 |
STATE OF KERALA Vs. A. JOY, S/O.ANOS NADAR
|
November 2, 2012 |
STATE OF KERALA Vs. XAVIERS RESIDENCY
|
September 27, 2012 |
STATE OF KERALA Vs. V M G R HOTEL AND RESORTS P LTD
|
August 22, 2012 |
STATE OF KERALA Vs. P K MAHADEVAN NAIR
|
September 7, 2012 |
STATE OF KERALA Vs. R.SASIDHARAN PILLAI
|
November 15, 2012 |
STATE OF KERALA Vs. JEFFY, S/O. JOSEPH
|
December 5, 2012 |
STATE OF KERALA Vs. POZHENCHIRA ESTATE
|
November 21, 2012 |
STATE OF KERALA Vs. BABU JOHN
|
November 20, 2012 |
STATE OF KERALA Vs. UNNI
|
December 31, 2012 |
STATE OF KERALA Vs. M.R. KARUNAKARAN
|
June 8, 2012 |
STATE OF KERALA Vs. K.M. MOHAMMED BASHEER
|
June 29, 2012 |
STATE OF KERALA Vs. M M YACOB
|
September 4, 2012 |
STATE OF KERALA Vs. PALLIKARA MOIDEEN KOYA
|
September 4, 2012 |
STATE OF KERALA Vs. MAHESH
|
June 20, 2012 |
STATE OF KERALA Vs. BALSARA HYGIENE PRODUCTS
|
August 17, 2012 |
STATE OF KERALA Vs. S.RAGHAVAN
|
December 19, 2012 |
STATE OF KERALA Vs. V.PRABHAKARAN NAIR
|
December 20, 2012 |
STATE OF KERALA Vs. MYTHRI VIDYA BHAVAN ENGLISH MEDIUM SCHOOL
|
September 14, 2012 |
STATE OF KERALA Vs. BIBY BABU PUNNOORAN
|
September 25, 2012 |
STATE OF KERALA Vs. RAVI
|
September 27, 2012 |
STATE OF KERALA Vs. B VENKITANARAYANAN
|
September 4, 2012 |
STATE OF KERALA Vs. V P SAJITHADEVI
|
September 4, 2012 |
STATE OF KERALA Vs. V LATHAKUMARI
|
March 7, 2012 |
STATE OF KERALA Vs. THANKACHAN
|
March 7, 2012 |
STATE OF KERALA Vs. JISHA (MINOR) AND ORS
|
March 30, 2012 |
STATE OF KERALA AND ORS Vs. K O DEVASSY
|
March 30, 2012 |
STATE OF KERALA AND ORS Vs. K HARIRAYA KAMATH
|
July 26, 2012 |
STATE OF KERALA REP BY DEPUTY COMMISSIONER Vs. C S SREEKUTTAN
|
June 15, 2012 |
STATE OF KERALA REP BY DEPUTY COMMISSIONER Vs. ABHILASH T MATHEW
|
August 14, 2012 |
STATE OF KERALA REP BY DISTRICT COLLECTOR Vs. IBRAHIMKUTTY
|
January 19, 2012 |
STATE OF KERALA REP BY ITS SECRETARY TO GOVENMENT OF KERALA DEPARTMENT OF GENERAL EDUCATION THIRUVANANTHAPURAM Vs. K V MAJEED S/O LATE MUHAMMED MUSLIAR
|
June 1, 2012 |
STATE OF KERALA REP BY SECRETARY TO GOVERNMENT LAW DEPARTMENT SECRETARIAT TRIVANDRUM Vs. G SREEDHARAN NAIR
|
May 2, 2012 |
STATE OF KERALA REP BY SPECIAL TAHSILDAR LA NH III VYTTILA Vs. S PRAKASAN S/O SUBRAMANIAN
|
March 14, 2012 |
STATE OF KERALA REP BY THE DISTRICT COLLECTOR THIRUVANANTHAPURAM Vs. S WILLIAMS
|
June 4, 2012 |
STATE OF KERALA REP BY THE SPECIAL TAHSILDAR Vs. AYYATH SOUDAMINI
|
June 18, 2012 |
STATE OF KERALA REP. BY ITS SECRETARY Vs. PALAPRA ALAVI, S/O.ATHAPPA
|
October 3, 2012 |
STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR CIVIL STATION CALICUT Vs. K MOHAMED ALI
|
June 15, 2012 |
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR Vs. YOHANNAN GEORGE
|
September 20, 2012 |
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR Vs. ANANDA PADMANABHAN
|
September 20, 2012 |
STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM Vs. K. SURESH KUMAR, S/O. GOVINDAN MANILYANAR, KOZHAKKARAVAN VEEDU, MANADUKAM, BANDADUKKA VILLAGE,
|
March 21, 2012 |
STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA Vs. BHASI, S/O. JOHN, VETTIKUZHI KAMUKINKUZHI VEEDU, MANUKULATHICHAMANGALAM DESOM NEMOM VILLAGE, THIRUVANANTHAPURAM AND ORS.
|
March 21, 2012 |
STATE OF KERALA, REP. BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM Vs. LOKANANDEN, S/O. NEELAKANDAN, KOCHETHU VEEDU, KONGAL CHERRI, PARAVOOR VILLAGE KOLLAM, NOW RESIDING AT UTHRADOM, TC. 76/158(3) ANAYARA, THIRUVANANTHAPURAM [DIED LRS IMPLEADED],
|
February 10, 2012 |
STATE OF KERALA, REP.BY PUBLIC PROSECUTOR Vs. SHIBU CHERIAN,S/O.CHERIAN
|
October 16, 2012 |
STATE OF KERALA, REP: BY PUBLIC Vs. RAPHEL, S/O.VINCENT
|
September 24, 2012 |
STATE OF KERALA, REPRESENTED BY SECRETARY Vs. P.V.MOHAMMED KOYA
|
November 5, 2012 |
STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT Vs. M.A.FRANCIS
|
November 1, 2012 |
STEEL AND INDUSTRIES FORGINGS LIMITED Vs. GTN EXPORTS LTD.
|
July 30, 2012 |
SUB BEAM PROJECTS PVT.LTD Vs. A.I.ABRAHAM
|
October 8, 2012 |
SUBAIDA Vs. SUPERINTENDENT OF POLICE
|
September 10, 2012 |
SUBAIDA ABDUL RASHEED Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY GOVERNMENT OF KERALA SECRETARIAT TRIVANDRUM
|
May 24, 2012 |
SUBAIDA BEEVI BUNDIL VEEDU Vs. HARIHARA IYER GANESHAN
|
April 12, 2012 |
SUBAIDA MANSOOR Vs. CHAIRMAN KERALA STATE HOUSING BOARD SANTHI NAGAR
|
July 24, 2012 |
SUBAIDA V P Vs. REVENUE DIVISIONAL OFFICER
|
October 9, 2012 |
SUBAIR Vs. S AND A BUILDERS AND ENGINEERS PVT. LTD.
|
June 13, 2012 |
SUBAIR K Vs. ASMA
|
June 27, 2012 |
SUBAIR.C.P. Vs. SUB INSPECTOR OF POLICE
|
November 6, 2012 |
SUBASH Vs. STATE OF KERALA
|
October 5, 2012 |
SUBASH Vs. PATHARAM EDUCATIONAL AND CULTURAL SOCIETY
|
September 12, 2012 |
SUBAYIR M U Vs. STATE OF KERALA
|
June 27, 2012 |
SUBBALAKSHMI Vs. STATE OF KERALA
|
November 27, 2012 |
SUBHA NAIK Vs. KASARAGOD PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
May 25, 2012 |
SUBHADRA SETHUNATH Vs. BHARATH PETROLEUM CORPORATION LIMITED
|
November 14, 2012 |
SUBHAGA KUMAR M K ERNAKULAM Vs. STATE OF KERALA REP BY ITS SECRETARY, CO-OPERATIVE DEPARTMENT, THIRUVANANTHAPURAM
|
January 31, 2012 |
SUBHASH Vs. JAYASREE
|
March 14, 2012 |
SUBHASH Vs. THE DISTRICT COLLECTOR AND CHAIRMAN, REGIONAL TRANSPORT AUTHORITY, ERNAKULAM
|
June 11, 2012 |
SUBHASH E.R Vs. PUSHPAMMA
|
October 10, 2012 |
SUBHASHINI Vs. SECRETARY KOYILANDY MUNICIPALITY KOYILANDY
|
July 25, 2012 |
SUBRAHMANIAN Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR
|
September 17, 2012 |
SUBRAMANIAN Vs. DISTRICT COLLECTOR
|
October 4, 2012 |
SUBRAYA HEGDE B M Vs. NALINI SHENOY
|
October 16, 2012 |
SUCHITRA MADHUSOODHANAN Vs. NAVEEN R NAIR
|
December 12, 2012 |
SUDANANDAN C Vs. CHIEF ENGINEER
|
March 30, 2012 |
SUDEER, S/O.RANGA RAJAN Vs. ABDUL KHARIM
|
November 6, 2012 |
SUDHA ANAND W/O K S SUDANAND @ K S ANAND AND ORS Vs. VICTOR C M S/O MANI C J
|
February 28, 2012 |
SUDHA CHANDRASEKHARAN K Vs. SASIKALA
|
January 10, 2012 |
SUDHA D/O C K HARATHI Vs. MADHUSOODHANAN S/O ACHUTHAN
|
August 21, 2012 |
SUDHA G W/O PRASANNAN PUTHENVEETTIL H NEDIYARAYIL ANCHAL VILLAGE KOLLAM DISTRICT Vs. SUPERINTENDENT OF POLICE KOLLAM DISTRICT
|
March 15, 2012 |
SUDHADEVI K V Vs. ASSISTANT EDUCATIONAL OFFICER KANNUR NORTH KANNUR DISTRICT
|
April 13, 2012 |
SUDHAKARAN Vs. V S ACHUTHANANDAN
|
April 12, 2012 |
SUDHAKARAN Vs. K PADMANABHAN
|
July 19, 2012 |
SUDHAKARAN E Vs. STATE OF KERALA
|
October 9, 2012 |
SUDHAKARAN NAIR Vs. GEOLOGIST
|
February 2, 2012 |
SUDHAKUMAR S/O.SADASIVAN NAIR ERAVILAMOTTANATTU VIA MANAKATTUKADAVU PADMAVILASOM VEDDU, VILAVOORKAL DESOM VIRAVOORKAL Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
March 1, 2012 |
SUDHANI AND ORS Vs. SHALINI M P AND ORS
|
November 2, 2012 |
SUDHANNAYA Vs. UMASHANKAR VALSAN
|
July 7, 2012 |
SUDHANNYA K N Vs. UMASANKER VALSAN
|
September 7, 2012 |
SUDHARSANAN Vs. SREEDEVI ANTHARJANAM, AGED 83, W/O.LATE SURYAN NAMBOOTHIRI
|
November 6, 2012 |
SUDHEENDRAN Vs. STATE OF KERALA
|
May 24, 2012 |
SUDHEEP V. NAIR & ORS. Vs. STATE OF KERALA
|
November 2, 2012 |
SUDHEER Vs. STATE OF KERALA
|
February 1, 2012 |
SUDHEER G S Vs. STATE OF KERALA
|
March 12, 2012 |
SUDHEESH Vs. EXCISE COMMISSIONER
|
September 20, 2012 |
SUDHIR RAJAN Vs. INDIAN INSTITUTE OF MANAGEMENT
|
November 7, 2012 |
SUDILAN Vs. AUTHORISED OFFICER
|
July 25, 2012 |
SUGATHAKUMAR Vs. THANKAMMA GEORGE W/O LATE P GEORGE
|
July 27, 2012 |
SUGATHAN Vs. STATE OF KERALA
|
December 17, 2012 |
SUGUNAN Vs. STATE OF KERALA
|
November 29, 2012 |
SUGUNAN S/O NEELAKANTAN Vs. SUNIL W/O SUKUMARAN
|
July 10, 2012 |
SUGUNAN, S/O KUMARAN KAMBALLI HOUSE, K. PURAM, THANALOOR, TIRUR Vs. STATE OF KERALA THE CIRCLE INSPECTOR OF TANUR TANUR POLICE STATION
|
June 13, 2012 |
SUHARA Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 18, 2012 |
SUHARA Vs. ROBERT
|
January 3, 2012 |
SUJA Vs. SURESH
|
September 10, 2012 |
SUJA SABU PANAKKAPRAMBIL NARAYAMBALAM NORTH PARUR Vs. PALLIPURAM GRAMA PANCHAYATH REPRESENTED BY ITS SPECIAL GRADE SECRETARY PALLIPURAM
|
April 17, 2012 |
SUJA.S Vs. STATE OF KERALA
|
December 13, 2012 |
SUJATHA AMMA Vs. STATE OF KERALA
|
September 26, 2012 |
SUJATHA B. NAIR Vs. SUKUMARI AMMA ASWATHY
|
August 9, 2012 |
SUJATHA G THANGALAZHIKAM PURAYIDAM Vs. JAYALATHA TYPIST
|
July 20, 2012 |
SUJATHA PRABHAVATHI Vs. AUTHORIZED OFFICER
|
August 1, 2012 |
SUJATHA S NAIR Vs. THAJINISA
|
July 17, 2012 |
SUJIT CHANDRAN P.H. Vs. ASSISTANT EXCISE COMMISSIONER
|
November 5, 2012 |
SUJITH Vs. STATE OF KERALA
|
March 23, 2012 |
SUJITH G D INDEX Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATION PRAGATHI HOUSE
|
April 9, 2012 |
SUKSHMANANDA SWAMI, SANYASIN Vs. NARAYANA DHARMA SANGHAM TRUST
|
November 7, 2012 |
SUKUMAR N OOMMEN Vs. SECRETARY TO THE GOVERNMENT OF INDIA
|
June 12, 2012 |
SUKUMARA PANICKER Vs. STATE OF KERALA
|
September 17, 2012 |
SUKUMARAN Vs. SUPERINTENDENT OF POLICE
|
September 11, 2012 |
SUKUMARAN Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM KOCHI
|
March 29, 2012 |
SUKUMARAN Vs. SANTHA
|
June 27, 2012 |
SUKUMARI W/O DIVAKARAN Vs. UPPUTHARA GRAMA PANCHAYATH REP BY THE SECRETARY UPPUTHARA VILLAGE PEERUMADE TALUK
|
May 29, 2012 |
SULAIMAN Vs. STATE OF KERALA
|
October 30, 2012 |
SULAIMAN Vs. SHAREENA
|
July 27, 2012 |
SULAIMAN C.M Vs. E.M. VARGHESE
|
March 21, 2012 |
SULAIMAN KUNJU Vs. STATE OF KERALA
|
June 21, 2012 |
SULEKHA ASHRAF Vs. SHANMUGHAN
|
October 15, 2012 |
SULOCHANA Vs. REVENUE DIVISIONAL OFFICER
|
June 12, 2012 |
SULTAJ EXPORTS Vs. DEPUTY COMMISSIONER
|
July 25, 2012 |
SULTAN GOLD INTERNATIONAL Vs. STATE OF KERALA
|
January 31, 2012 |
SULTHAN BATHERY MERCHANT'S ASSOCIATION Vs. SUPERINTENDENT OF POLICE
|
October 4, 2012 |
SUMA BALAN Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK LTD
|
August 3, 2012 |
SUMA MOHAN Vs. BANK OF MAHARASHTRA
|
September 11, 2012 |
SUMA.K. Vs. SUPERINTENDENT OF POLICE
|
October 8, 2012 |
SUMAN PAUL Vs. DISTRICT EDUCATIONAL OFFICER
|
October 9, 2012 |
SUMATHIKUTTY Vs. BALAKRISHNAN
|
October 8, 2012 |
SUMATHY HEBSIBA Vs. ARUN KUMAR
|
June 20, 2012 |
SUMESH Vs. STATE OF KERALA
|
May 30, 2012 |
SUMESH A.N, S/O. NARAYANAN, ALEKKATT HOUSE, PARAKULAM ROAD, IRINJALAKUDA THRISSUR DISTRICT Vs. C.O. ANTONY, CHATHELY HOUSE, KADUPPASSERY (PO), KANNIKKARA DESOM THRISSUR DISTRICT,
|
March 15, 2012 |
SUMITH Vs. STATE OF KERALA
|
April 13, 2012 |
SUN ENTERPRISES Vs. SHAMSEED THUNDIYIL
|
September 10, 2012 |
SUNAYANA Vs. TAHSILDAR
|
August 8, 2012 |
SUNDARAMONY Vs. THULASI DAS
|
July 24, 2012 |
SUNDARESAN NAIR Vs. MALLAN NADAR KESAVAN NADAR
|
November 6, 2012 |
SUNDARI.C.K Vs. DIRECTOR OF HEALTH SERVICES
|
November 14, 2012 |
SUNEETHA BABY DANIEL PART TIME HINDI TEACHER AARON UPPER PRIMARY SCHOOL PAPPINISSERY KANNUR DISTRICT Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT SECRETARIAT THIRUVANANTHAPURAM
|
April 13, 2012 |
SUNI ALIAS SUDHEER THRISSUR Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR KOCHI
|
February 9, 2012 |
SUNI PRAKASH Vs. KOLLAM DISTRICT CO-OPERATIVE BANK LTD
|
August 22, 2012 |
SUNI THOMAS Vs. BIJU VARGHESE
|
December 20, 2012 |
SUNIL Vs. KILLIMANGALAM-PANJAL
|
October 1, 2012 |
SUNIL Vs. STATE OF KERALA
|
September 4, 2012 |
SUNIL Vs. MUNDAKAYAM GRAMA PANCHAYATH
|
November 19, 2012 |
SUNIL Vs. STATE OF KERALA
|
October 11, 2012 |
SUNIL KUMAR Vs. EXCISE RANGE OFFICER
|
November 6, 2012 |
SUNIL KUMAR Vs. DISTRICT COLLECTOR
|
June 25, 2012 |
SUNIL KUMAR C P Vs. STATE BANK OF INDIA AGRICULTURAL DEVELOPMENT BRANCH PERAMBRA KOZHIKODE DIST
|
May 23, 2012 |
SUNIL RAJ Vs. CIRCLE INSPECTOR OF POLICE
|
August 3, 2012 |
SUNIL SAJEEV Vs. KUMARAN
|
March 27, 2012 |
SUNIL VARGHESE Vs. STATE OF KERALA
|
August 10, 2012 |
SUNILKUMAR P Vs. DEPUTY COMMISSIONER DEPARTMENT OF COMMERCIAL TAXES KOZHIKODE
|
May 24, 2012 |
SUNILMON Vs. AUTHORISED OFFICER CHIEF MANAGER STATE BANK OF TRAVANCORE
|
May 29, 2012 |
SUNIMOL GEORGE Vs. STATE OF KERALA
|
November 21, 2012 |
SUNITHA Vs. SURESHKUMAR
|
September 18, 2012 |
SUNITHA Vs. DIRECTOR GENERAL OF POLICE
|
December 5, 2012 |
SUNITHA AGRO FOODS Vs. KUNNUKARA GRAMA PANCHAYATH COMMITTE
|
March 21, 2012 |
SUNNY AND SUNNYS BUSINESS VENTURES PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE-4, I.S. PRESS ROAD, COCHIN
|
June 18, 2012 |
SUNNY KURUVILA, S/O. KURUVILA, KAAVUNGAL HOUSE, NETTITHOZHU, NETTITHOZHU. P.O., IDUKKI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, REPRESENTING THE S.I., OLLUR POLICE STATION
|
February 29, 2012 |
SUNNY MATHEW Vs. STATE OF KERALA
|
March 26, 2012 |
SUNNY VARGHESE Vs. P.P. GEORGE
|
March 29, 2012 |
SUNNY ZACHARIAS Vs. C S VARKEY
|
January 3, 2012 |
SUNU FRANCIS @ SUNU S/O. FRANCIS, UPPACHERRIL VEEDU, ANDOOR KARA ELACKADU VILLAGE Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
July 16, 2012 |
SUNU T G D/OT G GOPALAN Vs. PASSPORT OFFICER KOZHIKODE
|
March 29, 2012 |
SUO MOTU Vs. COCHIN DEVASWOM BOARD
|
April 11, 2012 |
SUO MOTU Vs. SOLJI
|
September 19, 2012 |
SURABHI Vs. STATE OF KERALA
|
July 3, 2012 |
SURENDERAN NAIR Vs. S. MOHANKUMAR
|
March 23, 2012 |
SURENDRA DAS B Vs. STATE OF KERALA
|
July 27, 2012 |
SURENDRAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT
|
August 7, 2012 |
SURENDRAN ACHARI Vs. SUB INSPECTOR OF POLICE
|
November 15, 2012 |
SURENDRAN C K Vs. STATE OF KERALA
|
October 8, 2012 |
SURENDRAN NAIR Vs. DOMINIX
|
October 11, 2012 |
SURENDRAN P.A. Vs. ITI LIMITED
|
October 16, 2012 |
SURENDRAN PILLAI Vs. STATE OF KERALA
|
September 3, 2012 |
SURENDRAN S/O NARAYANAN NAMBIAR Vs. V ANIL KUMAR
|
July 13, 2012 |
SURENDRAN T.P Vs. JIJIMON K.M.
|
December 3, 2012 |
SURESH Vs. RAJAN
|
October 5, 2012 |
SURESH Vs. STATE OF KERALA
|
July 23, 2012 |
SURESH B. Vs. TRAVANCORE DEVASWOM BOARD/CHIEF COMMISSIONER
|
October 4, 2012 |
SURESH BABU @ KUTTAN, S/O. NADARAJAN, CHAMMATTUVELA PUTHANVEETTIL HOUSE, PALUNDA CHUNKATHARA AMSOM, NILAMBUR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA, ERNAKULAM
|
March 21, 2012 |
SURESH BABU T.N. Vs. KERALA AGRICULTURAL UNIVERSITY
|
October 12, 2012 |
SURESH C.V. Vs. TOBIN
|
September 5, 2012 |
SURESH CHANDRA Vs. KURYAN
|
April 9, 2012 |
SURESH KUMAR Vs. VIJYAKUMARI, W/O. MAHESAN
|
August 7, 2012 |
SURESH KUMAR Vs. GIRISH KUMAR
|
June 25, 2012 |
SURESH KUMAR Vs. CIRCLE INSPECTOR OF POLICE, KADUTHURUTHY POLICE STATION
|
July 30, 2012 |
SURESH KUMAR Vs. K.S.SREEKUMARA MENON
|
November 22, 2012 |
SURESH KUMAR B Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 14, 2012 |
SURESH KUMAR G.S. Vs. SANTHI DEVI
|
July 23, 2012 |
SURESH KUMAR N S Vs. K T CHERIAN ALIAS GEORGE
|
January 19, 2012 |
SURESH KUMAR P.B Vs. ANIMOL
|
December 17, 2012 |
SURESH KUMAR R Vs. TAHSILDAR KANAYANNUR TALUK ERNAKULAM DISTRICT
|
March 16, 2012 |
SURESH KUMAR S Vs. DEVASWOM COMMISSIONER
|
October 1, 2012 |
SURESH KUMAR S/O.PRABHAKARAN Vs. STATE
|
December 20, 2012 |
SURESH KUMAR, S/O.DHARMADAS Vs. STATE OF KERALA REPRESENTED
|
December 18, 2012 |
SURESH P V Vs. INSURANCE OMBUDSMAN KOCHI
|
February 16, 2012 |
SURESH RAO. A.L. S/O LAXMINARAYANA RAO, VRINDAVAN COMPLEX, NEAR NEW BUS STAND, KASARAGOD Vs. HARIS P.A. S/O. ABOOBACKER, PATLA HOUSE, PATLA, KASARAGOD AND THE STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
|
February 29, 2012 |
SURESH S/O AYYAPPAN Vs. STATE OF KERALA
|
June 1, 2012 |
SURESH.L. Vs. CHAIRMAN & MANAGING DIRECTOR
|
November 16, 2012 |
SUSAMMA THOMAS Vs. STATE OF KERALA
|
June 5, 2012 |
SUSAN GEORGE Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR
|
July 26, 2012 |
SUSAN JOSEPH Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
June 8, 2012 |
SUSAN KUNJUMON NJAREKKATTIL HOUSE Vs. EMPLOYEES' PROVIDENT FUND ORGANISATION
|
June 7, 2012 |
SUSAN MATHEW Vs. UNION BANK OF INDIA
|
October 5, 2012 |
SUSAN NATHAN Vs. STATE OF KERALA
|
February 22, 2012 |
SUSAN NATHAN Vs. STATE OF KERALA
|
March 16, 2012 |
SUSAN RAJAN Vs. REGIONAL TRANSPORT OFFICER
|
July 23, 2012 |
SUSAN SUNNY Vs. REGIONAL TRANSPORT AUTHORITY MUVATTUPUZHA
|
July 9, 2012 |
SUSAN ZACHARIAH Vs. MUTHOOT CAPITAL SERVICES LTD
|
February 14, 2012 |
SUSANTH. P.B. Vs. DEPUTY DIRECTOR
|
October 11, 2012 |
SUSEELA, D/O. BHAVANI Vs. STATE OF KERALA
|
October 16, 2012 |
SUSEELAKUMARI W/O LATE PARAMESWARAN NAIR Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY GOVERNMENT SECRETARIAT
|
March 8, 2012 |
SUSHA PUNNOOSE Vs. STATE OF KERALA
|
October 4, 2012 |
SUSHAMA Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
|
June 21, 2012 |
SUSHEEL SHANKAR Vs. STATE OF KERALA
|
June 29, 2012 |
SUSHEELA Vs. T M MUHAMMEDKUNHI
|
January 31, 2012 |
SUSHMA BHARADWAJ CHANDIGARH Vs. ADDL.CHIEF SECRETARY TO GOVERNMENT THIRUVANANTHAPURAM
|
February 13, 2012 |
SUVARNA VIJAYAN Vs. OMANAMMA
|
January 25, 2012 |
SWAMINATHAN M Vs. DISTRICT COLLECTOR
|
August 17, 2012 |
SWAMINATHAN,S/O.KASSU Vs. CHANDRAN, S/O.CHAMI, THUPPAYAKALATHIL
|
November 8, 2012 |
SWAPNA JESTUS Vs. PULPALLY GRAMA PANCHAYAT
|
November 30, 2012 |
SYAM KUMAR Vs. JAYAPALAN NAIR
|
January 19, 2012 |
SYAMA PRASAD TRIVENI TRADERS Vs. BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED
|
June 12, 2012 |
SYAMALA Vs. DIRECTOR OF ACCOUNTS
|
July 26, 2012 |
SYAMALA Vs. BABU
|
November 17, 2012 |
SYAMALA W/O LATE KUTTAPPAN Vs. DATAMEN CONSULTANTS (P) LTD
|
March 13, 2012 |
SYNDICATE BANK Vs. STATE OF KERALA
|
June 11, 2012 |
SYNI. N.K., PALAKKUNNUMMAL HOUSE, MANIPURAM. P.O., KODUVALLY, KOZHIKODE Vs. REVENUE DIVISIONAL OFFICER, KOZHIKODE
|
June 11, 2012 |
SYNUDHEEN Vs. STATE OF KERALA
|
December 17, 2012 |
T ANNAMMA Vs. STATE OF KERALA
|
June 15, 2012 |
T ANTONY Vs. STATE OF KERALA
|
September 4, 2012 |
T ASHOKAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
June 26, 2012 |
T B MIDHUN Vs. C I OF POLICE MATTANCHERY POLICE STATION MATTANCHERY
|
May 29, 2012 |
T BINDU Vs. KAMALADEVI KUNJAMMA
|
August 22, 2012 |
T C PANKAJAKSHAN S/O KUTTIKRISHNAN NAIR CHUNDAYIL HOUSE AGALI AMSOM AND DESOM MANNARKKAD TALUK Vs. M V BIJOY S/O VARKEY PARAVALAVY P O JELLIPPARA
|
April 12, 2012 |
T DAYANANDAN Vs. BANK OF INDIA
|
September 3, 2012 |
T J ABRAHAM Vs. ALEYAMMA JOY
|
March 15, 2012 |
T J GEORGE Vs. SUB DIVISIONAL MAGISTRATE
|
July 3, 2012 |
T J SHAJI Vs. STATE OF KERALA
|
June 6, 2012 |
T J.JOY S/O.LATE JOHN THEROTH HOUSE MUNAMBAM PALLIPORT Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR ERNAKULAM
|
April 4, 2012 |
T K ALIKUTTY Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT
|
August 13, 2012 |
T K FATHIMA Vs. DISTRICT COLLECTOR
|
July 31, 2012 |
T K GEETHA Vs. STATE OF KERALA
|
June 25, 2012 |
T K RAJESH S/O KUTTAN Vs. K R SATHEESAN S/O K K RAGHAVAN
|
July 19, 2012 |
T K RAMESAN Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT WATER RESOURCES (WSB) DEPARTMENT GOVERNMENT OF KERALA SECRETARIAT THIRUVANANTHAPURAM
|
June 4, 2012 |
T K SAINABA Vs. KERALA FINANCIAL CORPORATION
|
March 16, 2012 |
T K SIVADASAN Vs. ALAMKODE GRAMA PANCHAYATH
|
August 22, 2012 |
T K SOBHA D/O KUNJAN THOTTACHIRAYIL HOUSE VELOOR KARA VELOOR VILLAGE KOTTAYAM DISTRICT Vs. JANAKI W/O MANI ACHARI KULANGARA MADATHIL THIRUVARPPU KARA THIRUVARPPU VILLAGE KOTTAYAM DISTRICT
|
April 9, 2012 |
T K SOMAN Vs. STATE OF KERALA REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE
|
April 12, 2012 |
T K SURENDRAN MANNARKKAD TALUK Vs. P NAJIMA BINDU KANNUR DISTRICT
|
February 3, 2012 |
T K SURENDRANATH Vs. STATE OF KERALA
|
July 27, 2012 |
T K SURESH S/O THALIYATH KRISHNAN NAIR Vs. SAFIYA D/O NADAKKAVIL ABOOBACKER
|
July 13, 2012 |
T K SURIAPRAMUGHAN Vs. ASSISTANT EXECUTIVE ENGINEER
|
August 9, 2012 |
T L GEORGE Vs. MANJALLOOR GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY
|
July 13, 2012 |
T L GEORGE Vs. JACOB MATHEW
|
June 15, 2012 |
T M REJINAS Vs. ORIENTAL INSURANCE COMPANY LTD
|
August 16, 2012 |
T M SUJITHA Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
|
June 27, 2012 |
T M VARGHESE Vs. COMMISSIONER OF INCOME TAX
|
July 23, 2012 |
T MADHUSOODHANAN PILLAI Vs. AUTHORIZED OFFICER
|
July 23, 2012 |
T MOHAMED ABDUL RAHMAN Vs. ASSISTANT COMMISSIONER
|
March 13, 2012 |
T N MUKUNDAN Vs. DISTRICT COLLECTOR
|
August 7, 2012 |
T N RADHA Vs. DISTRICT COLLECTOR
|
September 7, 2012 |
T N V NAIR Vs. FOOD CORPORATION OF INDIA
|
January 25, 2012 |
T N VIJAYAN S/O NANU Vs. V R RAJU
|
March 9, 2012 |
T O ALEYAS S/O LATE KURUVILLA UNITTAN Vs. INSTITUTE OF CHARTERED ACCOUNTS OF INDIA
|
May 21, 2012 |
T P JOHN Vs. STATE OF KERALA
|
June 19, 2012 |
T P PADMANABHAN Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT
|
July 24, 2012 |
T P S AHAMMED KOYA S/O T P S CHEKKU ANCHACHAVADI P O KALIKAVU MALAPPURAM Vs. SALE OFFICER OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
May 2, 2012 |
T P THOMAS Vs. DISTRICT COLLECTOR CIVIL STATION
|
August 22, 2012 |
T S DAS Vs. LALITHAMMA
|
August 10, 2012 |
T S THULASEEDHARAN AND ORS Vs. T P SATHYAN AND ORS
|
September 7, 2012 |
T SANTHOSH KUMAR Vs. DEEPAK KRISIAAN GENERAL MANAGER SOUTHERN ZONE SOUTHERN RAILWAY NEW DELHI REPRESENT UNION OF INDIA
|
April 12, 2012 |
T SHEELA Vs. P K BALASUBRAHMANYAN
|
July 6, 2012 |
T T CHERIAN Vs. C K NAZAR
|
June 18, 2012 |
T T DEVASIA Vs. C M MATHEW AND ORS
|
December 31, 2012 |
T T THOMAS Vs. AZHUTHA BLOCK PANCHAYATH
|
March 21, 2012 |
T T VENUGOPAL Vs. E S BAVA
|
September 4, 2012 |
T U CHACKO Vs. STATE OF KERALA
|
June 7, 2012 |
T V AJAYAKUMAR S/O LATE T R VASU Vs. SABI P T S/O THOMAS P M
|
July 2, 2012 |
T V PRATHAPAN Vs. STATE OF KERALA
|
June 21, 2012 |
T V SEBY S/O T D VARGHESE Vs. MOHAMMED S/O MOIDUNNY
|
June 25, 2012 |
T. BALAKRISHNAN Vs. STATE BANK OF TRAVANCORE
|
November 9, 2012 |
T. CHANDRASEKHARAN Vs. STATE OF KERALA
|
September 5, 2012 |
T. CHEKUNNI Vs. THE AUTHORIZED OFFICER
|
July 10, 2012 |
T. GOPINATH Vs. JOJU T.J.
|
November 9, 2012 |
T. JOHN Vs. KALICHAMY
|
August 22, 2012 |
T. KOCHA Vs. STATE OF KERALA REP. BY ITS SECRETARY
|
September 5, 2012 |
T. VIJI WILLIAMS Vs. STATE OF KERALA
|
December 11, 2012 |
T. YESUDAS Vs. STATE OF KERALA
|
September 3, 2012 |
T.A. SIMON, KERALA HARDWARE, OOTTUPARA, WADAKKANCHERRY THRISSUR DISTRICT Vs. STATE OF KERALA
|
July 20, 2012 |
T.ALI Vs. JACOB THOMAS
|
October 9, 2012 |
T.ASOKAN Vs. STATE OF KERALA
|
December 1, 2012 |
T.C. MALATHI,D/O. NARAYANA KURUUP Vs. P.P. RAMAKRISHNAN
|
September 17, 2012 |
T.C.BHASKARAN Vs. STATE OF KERALA
|
December 28, 2012 |
T.C.ELIYAS, S/O.CHERIYAN Vs. DIVISIONAL FOREST OFFICER
|
November 15, 2012 |
T.C.MUTHU Vs. DISTRICT COLLECTOR
|
October 31, 2012 |
T.F.JOSEPH, S/O.CHEEKKAMMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO REVENUE
|
October 16, 2012 |
T.HAMZA Vs. TALUK LAND BOARD
|
September 6, 2012 |
T.I. JAMES, VICAR, C.S.I. IMMANUEL CHURCH, BROADWAY ERNAKULAM Vs. SOUTH INDIA CORPORATION
|
July 24, 2012 |
T.J. JOY Vs. P.V. KURIAKOSE
|
November 9, 2012 |
T.J.VARGHESE Vs. FR.JAMES VAMATTAM
|
September 18, 2012 |
T.JANARDHANAN Vs. KILBAN FOODS (INDIA) PVT. LTD
|
November 1, 2012 |
T.K. KUNHIRAMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 22, 2012 |
T.K. KUNJAMMATH Vs. VATAKARA CO-OP. AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD.
|
June 20, 2012 |
T.K. MADHAVA MEMORIAL U.P. SCHOOL, MANAGER Vs. STATE OF KERALA
|
November 29, 2012 |
T.K. SASIDHARAN Vs. STATE OF KERALA
|
July 16, 2012 |
T.K.BALAN Vs. JOHN S/O.OUSEPH
|
December 20, 2012 |
T.K.MANI Vs. MINI
|
September 17, 2012 |
T.K.SASIDHARAN Vs. RANJINI VENUGOPAL
|
November 29, 2012 |
T.K.SHEEBA Vs. SUJATHA
|
December 10, 2012 |
T.KANNAN Vs. NARAYANA SWAMI
|
November 15, 2012 |
T.M. CHACKO AND CO. PVT. LTD. Vs. THOMAS CHACKO
|
January 23, 2012 |
T.M. SHAJI, THENAMMAKKAL HOUSE, KANJIRAPPALLY, (PROPRIETOR, AISHA RUBBERS KANJIRAPPALLY, KOTTAYAM DISTRICT) Vs. INTELLIGENCE OFFICER, SQUAD NO. 1, COMMERCIAL TAXES, KOTTAYAM DISTRICT,
|
July 20, 2012 |
T.MOHANKUMAR Vs. VIJAYAKUMAR
|
September 13, 2012 |
T.MUKUNDAN NAMBOODIRI Vs. TALUK LAND BOARD, KOZHIKODE
|
October 30, 2012 |
T.N. ARJUNAN Vs. KAIPPILLIKKAVU BHAGAVATHI TEMPLE
|
August 22, 2012 |
T.N. KANDAMUTHAN Vs. UNIVERSITY OF CALICUT
|
November 6, 2012 |
T.N. RAJAN Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY
|
November 12, 2012 |
T.N.MUKUNDAN Vs. DIVISIONAL FOREST OFFICER
|
October 4, 2012 |
T.P. ABDUL RAHIM Vs. NICCO UCO ALLIANCE CREDIT LTD.
|
August 6, 2012 |
T.P. ABDUL RAHIMAN Vs. THE REGIONAL TRANSPORT AUTHORITY, KASARGOD
|
June 4, 2012 |
T.P. ABDUL RAZACK Vs. THE COMMERCIAL TAX OFFICER PATTAMBI, PALAKKAD
|
October 18, 2012 |
T.P.PADMANABHAN Vs. ETHURKKARA SREEMATHY, W/O KRISHNAN
|
November 29, 2012 |
T.R. SAMBASIVAN NAIR Vs. THE KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD
|
July 19, 2012 |
T.R.VIJAYAKUMAR, THADATHUMKUZHIYIL Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
|
November 20, 2012 |
T.S. GROVER Vs. STATE OF KERALA
|
February 24, 2012 |
T.S. SCARIA Vs. STATE OF KERALA
|
March 22, 2012 |
T.S. SUBRAMANIAN Vs. STATE OF KERALA
|
July 23, 2012 |
T.SREELAJA Vs. MANAGER
|
September 14, 2012 |
T.T. KURIAKOSE Vs. STATE OF KERALA
|
December 14, 2012 |
T.T.JOY Vs. VILLAGE OFFICER, PERUMBAVOOR
|
December 7, 2012 |
T.V. PATTI AMMA Vs. A. RAVEENDRAN
|
August 6, 2012 |
T.V.GEORGE Vs. ADDITIONAL REGISTRAR
|
September 11, 2012 |
T.Y VIJAYAKRISHNAN Vs. DISTRICT LIBRARY COUNCIL
|
November 6, 2012 |
T.Y.BABY Vs. SJYLESH KUMAR
|
December 4, 2012 |
TABA ASSOCIATES Vs. PAUL CHAKOLA
|
November 1, 2012 |
TAHA MANAGING PARTNER STEEL AGENCIES Vs. PRASAD I
|
August 21, 2012 |
TAHSILDAR TALUK OFFICE THIRUVANANTHAPURAM Vs. SUNAYANA THIRUVANANTHAPURAM
|
February 21, 2012 |
TANGERINE A K Vs. VANTAGE MARKETING
|
July 25, 2012 |
TAXI DRIVERS CO-OPERATIVE SOCIETY LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF KERALA CO-OPERATION (B) DEPARTMENT TRIVANDRUM
|
June 5, 2012 |
TC JOY Vs. STATE OF KERALA
|
June 8, 2012 |
TCDWS LTD. Vs. STATE OF KERALA
|
March 22, 2012 |
TEAM PAAREL IMPORTS AND EXPORTS PVT LTD. Vs. V. V. S. RAVI, MANAGING PARTNER
|
January 16, 2012 |
TECHNOPARK Vs. SURESH BABU. C
|
October 19, 2012 |
TESSY JOSEPH Vs. V P SIVANANDAN
|
August 22, 2012 |
TEXMASTER PRODUCTIONS Vs. CHIEF CIT
|
January 4, 2012 |
THADATHIL AHAMMED @ KASMI Vs. THADATHIL KUNHIPATHUMMA
|
November 1, 2012 |
THAMI ALIAS KUNHUTTY Vs. STATE OF KERALA
|
December 20, 2012 |
THAMPAN P.S. Vs. SUPERINTENDENT OF POLICE ERNAKULAM
|
November 5, 2012 |
THAMPI Vs. KUNNATHUNAD TALUK PRIMARY CO OP
|
July 4, 2012 |
THAMPI C P Vs. MARTIN E A
|
May 22, 2012 |
THAMPI K Vs. REGIONAL TRANSPORT OFFICER
|
August 2, 2012 |
THAMPI RAJ Vs. STATE BANK OF TRAVANCORE
|
September 25, 2012 |
THAMPI RAJ P K Vs. STATE BANK OF TRAVANCORE
|
June 15, 2012 |
THANDERI RADHAKRISHNAN NAIR Vs. SAVITHRI
|
June 25, 2012 |
THANKA Vs. SALE OFFICER COCHIN CO-OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
|
May 28, 2012 |
THANKA Vs. SOUMIA AND ORS
|
December 1, 2012 |
THANKACHAN C K Vs. DEPUTY SUPERINTENDENT OF POLICE MUVATTUPUZHA
|
April 27, 2012 |
THANKACHAN ZACHARIAS Vs. VARGHESE KURIAN
|
June 26, 2012 |
THANKAM RAMACHANDRAN Vs. RAGHURAMAN
|
August 6, 2012 |
THANKAM W/O VAROLTHAZHAKUNI RAVEENDRAN Vs. RAMAKRISHNAN S/O GOPALAN
|
March 9, 2012 |
THANKAMANIYAMMA Vs. SREEKALA
|
October 31, 2012 |
THANKAMMA Vs. SECRETARY, NEDUVATHOOR GRAMA PANCHAYATH
|
July 23, 2012 |
THANKAMMA Vs. SALAMMA DANIEL
|
October 10, 2012 |
THANKAMMA CYRIAC Vs. STATE OF KERALA
|
October 5, 2012 |
THANKAMMA DIVAKARAN Vs. SREENARAYANAPURAM GRAMA PANCHAYATH
|
October 29, 2012 |
THANKAMMA GEORGE Vs. STATE OF KERALA,REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY REVENUE DEPARTMENT SECRETARIAT
|
April 3, 2012 |
THANKAMMA, AGED 76, D/O. KUNJUKUTTI AMMA, KRISHNA VILASAM, MOOLABHAGAM PALLIKKAL VILLAGE, THIRUVANANTHAPURAM DISTRICT Vs. SAJITHA D/O. RADHAMANI AMMA, SAJITHA VILASAM, MOOTHALA MOOLABHAGAM, PALLIKKAL VILLAGE THIRUVANANTHAPURAM DISTRICT-695604,
|
February 17, 2012 |
THANKAMMA, W/O KRISHNANKUTTY Vs. SUSEELAMMA, D/O BHAGEERATHI AMMA
|
November 5, 2012 |
THANKAMMAL KALEEKKATHARAYIL VEEDU PATHIYOORKALA MURI PATHIYOOR VILLAGE Vs. PARVATHI AMMAL SUNIL BHAVANAM PANAYIL MURI PALAMEL VILLAGE
|
May 22, 2012 |
THANKAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE NEYYATTINKARA THIRUVANANTHAPURAM
|
May 28, 2012 |
THANKAPPAN S/O KOCHUKITTAN Vs. TAHSILDAR DEVIKULAM TALUK IDUKKI DISTRICT
|
March 7, 2012 |
THANKAPPANEZHUTHASSAN Vs. SIVADASAN.P N
|
August 17, 2012 |
THANKARAJAN Vs. DISTRICT COLLECTOR
|
June 15, 2012 |
THANKAYYAN Vs. STATE OF KERALA
|
June 19, 2012 |
THANNIKKUZHUPPIL BABY Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
May 22, 2012 |
THARACHANDY ABDULLA Vs. UNION BANK OF INDIA
|
April 3, 2012 |
THARAM PARAMBIL ABDUL RASHEED Vs. DISTRICT COLLECTOR
|
November 5, 2012 |
THATTUPARAMBATH GOVINDAN ASARI Vs. THARAMMAL SURESHAN
|
January 19, 2012 |
THAYALE VALAPPIL KUNHIKANNAN Vs. KAIPPAN PLAKKAL ROSAMMA
|
May 21, 2012 |
THAYYAL KAPPANAKKAL MOOSAN Vs. THE DISTRICT COLLECTOR, KANNUR
|
August 22, 2012 |
THE ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP, KAVARATTI AND THE DIRECTOR OF EDUCATION, UNION TERRITORY OF LAKSHADWEEP, KAVARATTI Vs. PATHUMMABI. B, W/O. BASHEER, BAITHODA HOUSE, AMINI ISLANDS, UNION TERRITORY OF LAKSHADWEEP
|
July 31, 2012 |
THE CHERTHALA CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT (CARD) BANK LIMITED Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES SOCIETIES (GENERAL), OFFICE OF THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, ALAPPUZHA
|
June 21, 2012 |
THE CORRESPONDENT, SNM UPPER PRIMARY SCHOOL, MUTHUKULAM Vs. THE DISTRICT EDUCATIONAL OFFICER, ALAPPUZHA
|
February 22, 2012 |
THE DIRECTOR INSTITUTE OF HUMAN RESOURCES DEVELOPMENT Vs. THAVAROOL PUTHIYEDATH JANARDHANAN NAMBIAR
|
August 1, 2012 |
THE EXECUTIVE ENGINEER, IIP DIVISION NO. II CHALAKKUDY, THRISSUR Vs. JOEMON JOSEPH
|
November 28, 2012 |
THE GENERAL MANAGER, K.S.I.D.C. THIRUVANANTHAPURAM Vs. P.P. ABDUL LATHEEF, VAHID HOUSE, MOORIYAD, P.P. ABDULLA, POYIL HOUSE, MOORIYAD, P.P. ABDUL RAHIMAN, POYIL HOUSE, MOORIYAD AND GOVT. OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, KANNUR
|
February 10, 2012 |
THE KERALA STATE ELECTRICITY BOARD Vs. HANTOS RUBBER INDUSTRIES
|
March 30, 2012 |
THE KERALA STATE ELECTRICITY BOARD Vs. POULOSE
|
January 4, 2012 |
THE MANAGEMENT OF NATIONAL TEXTILE CORPORATION (APKK & M) LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
|
October 11, 2012 |
THE MANAGER Vs. STATE OF KERALA & ORS.
|
March 15, 2012 |
THE MANAGER, KVUP SCHOOL PANGODU P.O., THIRUVANANTHAPURAM Vs. SREEJA J.T.
|
July 16, 2012 |
THE MANAGER, M/S. ROCKSIDE ESTATE, EDAPETTY, MUTTIL SOUTH, POST KALPETTA NORTH VYTHIRI, WAYANAD DISTRICT Vs. APPU, S/O. KUMARAN
|
June 15, 2012 |
THE MANAGER, NEW INDIA ASSURANCE COMPANY LTD., IIND FLOOR, SWEDESHABHIMANI COMPLEX NEARS BUS STAND NEYYATTINKARA Vs. V. CATHERINE JOHN, W/O. JOHN, POZHIYOOR KALLAMPOTTA PURAYIDOM, POZHIYOOR DESOM POZHIYOOR.P.O. PIN-695513,
|
March 23, 2012 |
THE MANAGER, TATA TEA LIMITED Vs. KALA SELVAM
|
June 12, 2012 |
THE NEW INDIA ASSURANCE CO. LTD., TIRUR Vs. SAGIRA
|
July 19, 2012 |
THE NEW INDIA ASSURANCE COMPANY LIMITED, ALAPPUZHA Vs. MANIYAN
|
March 21, 2012 |
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. A.T. RASHID
|
June 18, 2012 |
THE ORIENTAL INSURANCE CO. LTD. Vs. VALSALA
|
February 8, 2012 |
THE ORIENTAL INSURANCE CO. LTD. Vs. K. VIPIN
|
June 4, 2012 |
THE ORIENTAL INSURANCE CO. LTD., KOZHIKODE Vs. IMBICHALI T.
|
July 25, 2012 |
THE ORIENTAL INSURANCE CO. LTD., PUNALUR Vs. OMANA AMMA
|
June 18, 2012 |
THE ORIENTAL INSURANCE COMPANY LIMITED, TIRUR Vs. P.T. GOPINATHAN
|
March 22, 2012 |
THE ORIENTAL INSURANCE COMPANY LIMITED, TIRUVALLA Vs. HARIPRASAD
|
November 22, 2012 |
THE SECRETARY, TRAVANCORE DEVASWOM BOARD, THIRUVANANTHAPURAM Vs. DEPUTY DIRECTOR, LOCAL FUND AUDIT TRAVANCORE DEVASWOM BOARD
|
June 13, 2012 |
THE SPECIAL TAHSILDAR LA N. H.NO. I, KOZHIKODE Vs. PANOLIPARAMBIL CHANDRADASAN, S/O. APPU, KOLAPPURATHU THAZHAM P.O., CHEVARAMBALAM, KOZHIKODE
|
February 29, 2012 |
THE SPECIAL TAHSILDAR, LA NH-II, KOZHIKODE Vs. T.A. VENUGOPALAN, THEKKE AKKARA VEETTIL, AVAS KUNNUMMAL, MALAPARAMBA KOZHIKODE DIST.
|
February 10, 2012 |
THE STATE OF KERALA REP. BY THE DISTRICT COLLECTOR AND THE EXECUTIVE ENGINEER K.S.T.P. Vs. RAVI AND SINDHU
|
November 27, 2012 |
THE TRAVANCORE DEVASWOM BOARD, REPRESENTED BY ITS SECRETARY, THIRUVANANTHAPURAM Vs. THE DEPUTY DIRECTOR, LOCAL FUND AUDIT, THIRUVANANTHAPURAM
|
February 29, 2012 |
THEKKE MUNDAYAT GOPALAN NAMBIAR Vs. T.M. SREEDHARAN NAMBIAR
|
October 4, 2012 |
THEKKETHALAKKAL KUNHIRAMAN S/O LATE CHEMMARATHI Vs. DIST COLLECTOR KANNUR
|
June 5, 2012 |
THEKKUMBATH MOHANAN Vs. MALOL ABDURAHIMAN
|
February 28, 2012 |
THENATH KUNHIMUHAMMED Vs. MANAGER
|
August 16, 2012 |
THEVAN Vs. S.R.KRISHNAN
|
October 3, 2012 |
THEVI KUNJU PENNU Vs. KALI VELUMBI
|
November 9, 2012 |
THIDIL PONGI KARTHYAYANI Vs. DISTRICT COLLECTOR
|
August 8, 2012 |
THILAKAN A B S/O BALAN Vs. CORPORATION OF THRISSUR REPRESENTED BY ITS SECRETARY SONAL OLLUKKARA THRISSUR
|
April 27, 2012 |
THIRUMALAISWAMY M Vs. STATE OF KERALA
|
January 4, 2012 |
THIRUTHANATHIL TOURISTS HOME Vs. REGIONAL DIRECTOR INDIA TOURISM SOUTHERN
|
March 29, 2012 |
THIRUVANANTHAPURAM CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. Vs. K. SOBHANAKUMARI
|
February 9, 2012 |
THIRUVANANTHAPURAM TALUK TAXI DRIVERS CO OP SOCIETY LTD Vs. N SREEKUMAR
|
June 5, 2012 |
THIRUVATHRA JUMA-ATH COMMITTEE Vs. SUPERINTENDENT OF POLICE
|
November 15, 2012 |
THIRUVEPATHI MILLS LABOUR UNION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 5, 2012 |
THOLICHI SHAHEETH Vs. THARAYIL PEEDIKAYIL KAZHUNGIL KUNHAMINABI
|
June 5, 2012 |
THOMAS Vs. SHAIJU PAUL
|
November 22, 2012 |
THOMAS @ TOMY Vs. KURUVILLA MATHEW
|
October 31, 2012 |
THOMAS A S Vs. DISTRICT COLLECTOR KOLLAM
|
October 3, 2012 |
THOMAS DANIEL Vs. PANMANA GRAMA PANCHAYAT REPRESENTED BY SECRETARY
|
July 9, 2012 |
THOMAS GEORGE Vs. REJI CHERIYAN TEACHER GOVERNMENT HIGHER SECONDARY SCHOOL
|
September 12, 2012 |
THOMAS JOHN KITHU Vs. G MOHAN DAS
|
May 28, 2012 |
THOMAS JOSEPH Vs. JOBY THOMAS
|
March 29, 2012 |
THOMAS JOSEPH Vs. STATE OF KERALA REP. BY THE SPECIAL TAHSILDAR
|
October 11, 2012 |
THOMAS KURIAN Vs. THOMAS
|
October 11, 2012 |
THOMAS M C Vs. STATE OF KERALA
|
January 10, 2012 |
THOMAS MATHAI Vs. A. ARJUNAN
|
February 7, 2012 |
THOMAS MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC
|
July 30, 2012 |
THOMAS P.J. Vs. THE TAHSILDAR, TALUK OFFICE CHANGANASSERY
|
December 20, 2012 |
THOMAS S/O MATHAI Vs. JOSE JACOB S/O C C CHACKO
|
July 10, 2012 |
THOMAS T. LUKOSE Vs. FAST TRACK TEAM COMMERCIAL TAX DEPARTMENT, 1ST CIRCLE, KALAMASSERY COCHIN
|
August 7, 2012 |
THOMAS THOMAS MANAGING DIRECTOR M/S T T TRADING COMPANY REGISTERED OFFICE PAIPPADU ROAD Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPAL SECRETARY DEPARTMENT OF HOME AFFAIRS SECRETARIAT
|
April 12, 2012 |
THOMAS ULAHANNAN Vs. STATE OF KERALA
|
July 20, 2012 |
THOMAS VARGHESE Vs. SIVADHASAN
|
November 5, 2012 |
THOMAS, S/O.IMMATTY LONAPPAN Vs. KOLAZHY GRAMA PANCHAYATH
|
October 18, 2012 |
THONIPARAMBATH BALAN Vs. MEETHALEKATTIL DEVI
|
July 10, 2012 |
THOTTUNGAL PADASEKHARA SAMITHI THOTTUNGAL,MALAPPURAM DISTRICT Vs. LAND REVENUE COMMISSIONER THIRUVANANTHAPURAM
|
April 27, 2012 |
THREE STAR GRANITES PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX THRISSUR
|
May 23, 2012 |
THRESIAL Vs. CHINNAMMAL KALLUTHATTU PUTHEN VEEDU THIRUPURATHOOR DESOM THIRUPURAM VILLAGE
|
May 24, 2012 |
THRESIAMMA JOSEPH Vs. STATE OF KERALA
|
December 6, 2012 |
THRESSIA Vs. THE SECRETARY, ALOOR GRAMA PANCHAYAT, ALOOR
|
July 25, 2012 |
THRESSIAMMA MATHEW Vs. SALI BABY
|
June 25, 2012 |
THRESSIAMMA W/O DEVASIKUTTY PADAYATTIL THIRUVUMKARA KANJOOR Vs. KOCHI INTERNATIONAL AIRPORT SOCIETY
|
March 13, 2012 |
THRISSUR CORPORATION Vs. SHINY DAVID
|
August 1, 2012 |
THRISSUR DISTRICT CO OPERATIVE BANK Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 2, 2012 |
THRISSUR DISTRICT CO OPERATIVE BANK STAFF ASSOCIATION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES TVM
|
August 6, 2012 |
THRISSUR DISTRICT LOADING AND UNLOADING GENERAL WORKERS UNION (REGD) (AITUC) Vs. DISTRICT LABOUR OFFICER, THRISSUR
|
June 7, 2012 |
THRISSUR TALUK CO OPERATIVE COLLAGE Vs. JOINT REGISTRAT OF CO OPERATIVE SOCIETIES
|
January 25, 2012 |
THRISSUR URBAN DEVELOPMENT AUTHORITY Vs. VIJAYAN
|
November 15, 2012 |
THULASEEDHARAN Vs. STATEOF KERALA REP BY THE CHIEF SECRETARY TO GOVERNMENT OF KERALA
|
August 17, 2012 |
THULASI Vs. C.A. ABDUL SALAM
|
February 23, 2012 |
THULASI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 18, 2012 |
THULASIDAS Vs. UNION BANK OF INDIA
|
August 22, 2012 |
THURAVOOR GRAMA PANCHAYATH Vs. PETER JERRY
|
February 13, 2012 |
THYAGARAJAN Vs. SANTOSH T ALEXANDER
|
June 4, 2012 |
THYKOODAM EDAVAKA CHRISTHIYA SANGHAM Vs. GOVERNMENT OF INDIA
|
September 13, 2012 |
THYSSENKRUPP ELEVATOR (INDIA) PVT LTD Vs. INTELLIGENCE OFFICER
|
May 2, 2012 |
THYVECHAPARAMBIL ASOKAN Vs. THARAMMAL THAMASIKKUM PUTHAYAPURAYIL SUBAIDA
|
March 12, 2012 |
TIFANY NAZEEM Vs. DEPUTY TAHSILDAR
|
July 23, 2012 |
TIJO BABY, AGED 23 YEARS VADANAKKARA HOUSE, EAST MARADY P.O., MOOVATTUPUZHA Vs. ASSISTANT MOTOR VEHICLE INSPECTOR, ROAD TRANSPORT OFFICE, MUDAVOOR (P.O) MUVATTUPUZHA- 686669,
|
June 25, 2012 |
TIJO THOMAS Vs. THE STATE OF KERALA
|
November 28, 2012 |
TINU THOMAS Vs. M G UNIVERISTY PRIYADARSHINI HILLS P O KOTTAYAM REPRESENTED BY ITS REGISTRAR
|
May 11, 2012 |
TINY TOTS ENGLISH MEDIUM SCHOOL Vs. STATE OF KERALA
|
June 28, 2012 |
TITO VARGHESE Vs. FOOD INSPECTOR
|
November 22, 2012 |
TITUS S/O ABRAHAM Vs. DISTRICT COLLECTOR KOTTAYAM DISTRICT CIVIL STATION KOTTAYAM
|
May 24, 2012 |
TIZARENT PD Vs. STATE OF KERALA
|
May 2, 2012 |
TK GOPINATHAN Vs. NISHA
|
June 11, 2012 |
TK SHEEBA Vs. STATE OF KERALA
|
June 11, 2012 |
TOJAN Vs. GEORGE
|
September 5, 2012 |
TOM FRANCIS Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
|
July 31, 2012 |
TOMY EAPEN Vs. STATE OF KERALA
|
November 23, 2012 |
TOMY JOSEPH Vs. STATE OF KERALA
|
June 15, 2012 |
TOMY P C Vs. STATE OF KERALA
|
August 22, 2012 |
TONY PLIVER Vs. PATRIC ROY
|
September 25, 2012 |
TOWN JUMA MASJID REP. BY ITS PRESIDENT Vs. STATE OF KERALA
|
November 1, 2012 |
TR RAJESH Vs. JOINT DIRECTORS AND CENTRAL PUBLIC INFORMATION OFFICER
|
June 7, 2012 |
TRADERS TOWER CONSTRUCTIONS PROPERTY Vs. JOSE JOSEPH
|
September 6, 2012 |
TRAINED NURSERY TEACHERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF KERALA REP BY ITS SECRETARY DEPARTMENT OF SOCIAL WELFARE
|
March 9, 2012 |
TRANSWORLD TRADING CORPORATION Vs. SUPERINTENDENT OF POLICE
|
September 6, 2012 |
TRAVANCORE TITANIUM PRODUCTS LTD KOCHUVELI THIRUVANANTHAPURAM Vs. MOHAN R
|
April 12, 2012 |
TRESA ANTONY Vs. ASST EXECUTIVE ENGINEER
|
March 7, 2012 |
TRICHUR WHOLESALE CO-OPERATIVE CONSUMER STORES LIMITED Vs. DEPUTY TAHSILDAR OFFICE OF THE TAHSILDAR
|
March 2, 2012 |
TRIVANDRUM CLUB Vs. SALES TAX OFFICER
|
May 24, 2012 |
TRIVANDRUM CLUB Vs. SALES TAX OFFICER
|
July 13, 2012 |
TROPICAL FARMS Vs. STATE OF KERALA
|
March 28, 2012 |
TROPICAL FARMS Vs. ASSISTANT COMMISSIONER
|
August 22, 2012 |
TTK PRESTIGE LIMITED Vs. COMMERCIAL TAX INSPECTOR
|
June 6, 2012 |
TVS ELECTRONICS LTD Vs. COMMERCIAL TAX OFFICER
|
June 28, 2012 |
U AYYAPPAN Vs. MULLURKARA GRAMA PANCHAYATH
|
August 7, 2012 |
U K MONU Vs. STATE OF KERALA
|
June 15, 2012 |
U K SUBAIDA Vs. SYNDICATE BANK
|
July 6, 2012 |
U SAINABHA Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA
|
August 1, 2012 |
U SHANMUGHAN Vs. KERALA STATE ELECTRICITY BOARD
|
August 8, 2012 |
U.M.NAJEEB Vs. BHARGAVI
|
November 27, 2012 |
UDAYA KUMAR Vs. BINOY VARGHESE
|
June 1, 2012 |
UDAYAN S/O. SURENDRAN Vs. STATE OF KERALA
|
December 20, 2012 |
ULLAS Vs. STATE OF KERALA REP BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
April 27, 2012 |
ULLAS Vs. STATE OF KERALA
|
June 5, 2012 |
ULLAS.P.T Vs. KISHOREKUMAR
|
November 30, 2012 |
UMMAIR Vs. SUB INSPECTOR OF POLICE
|
June 22, 2012 |
UMMER KURUNGADAN S/O HUSSAN HAJI, KOTTAMMAL HOUSE, MONGAM Vs. UNIVERSITY OF CALICUT AND ORS
|
March 14, 2012 |
UNION OF INDIA Vs. K RAJASEKHARAN NAIR
|
March 1, 2012 |
UNION OF INDIA Vs. DEENA T
|
August 22, 2012 |
UNION OF INDIA Vs. PARAMESWARANPILLAI
|
August 6, 2012 |
UNION OF INDIA Vs. P.RAGHAVA PODUVAL
|
October 4, 2012 |
UNION OF INDIA Vs. B. GOPALAKRISHNAN UNNITHAN
|
October 4, 2012 |
UNION OF INDIA Vs. M.I. MARY
|
September 24, 2012 |
UNION OF INDIA Vs. LENNYAMMA
|
February 13, 2012 |
UNION OF INDIA Vs. GOPI
|
September 4, 2012 |
UNION OF INDIA Vs. JOY ALUKKAS TRADERS (INDIA) PVT. LTD.
|
September 12, 2012 |
UNION OF INDIA Vs. M. SOUDABI
|
January 12, 2012 |
UNION OF INDIA Vs. K RAGHAVAN
|
September 13, 2012 |
UNION OF INDIA Vs. N HUSSAIN
|
June 22, 2012 |
UNION OF INDIA Vs. RADHAMONI S MENON
|
March 28, 2012 |
UNION OF INDIA Vs. BHARATH BUILDERS AND CONTRACTORS
|
April 12, 2012 |
UNION OF INDIA Vs. T P LEENA
|
June 21, 2012 |
UNION OF INDIA Vs. C P PRASAD
|
June 22, 2012 |
UNION OF INDIA Vs. K VIJAYARAGHAVAN
|
July 3, 2012 |
UNION OF INDIA Vs. K M JOSE
|
August 1, 2012 |
UNION OF INDIA Vs. K SATHEESAN
|
May 29, 2012 |
UNION OF INDIA Vs. V C POULOSE
|
March 19, 2012 |
UNION OF INDIA Vs. C.K.K. NAIR
|
July 16, 2012 |
UNION OF INDIA Vs. M. NAGARAJAN
|
August 22, 2012 |
UNION OF INDIA Vs. N.RAMACHANDRAN
|
October 10, 2012 |
UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT Vs. DEPUTY SECRETARY TO THE GOVT OF INDIA MINISTRY OF HOME AFFAIRS
|
April 10, 2012 |
UNION OF INDIA REPRESENTED BY SECRETARY Vs. SATHYABHAMA T
|
July 9, 2012 |
UNION OF INDIA, Vs. P.R. SARASWATHI AMMA
|
November 19, 2012 |
UNION OF INDIA, REPRESENTED BY THE SECRETARY Vs. P.JANAKI, D/O.RAMAN NAIR
|
November 2, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. SEKHARA MARAR
|
August 17, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. MINI W/O SHAMMY ALIAS SHANMUGHAN KUNNATHULLY HOUSE
|
July 26, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. AKBAR SHIHAB
|
March 12, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. RAJU ARACKAL VEETTIL
|
March 14, 2012 |
UNITED INDIA INSURANCE CO LTD Vs. P SASIDHARAN
|
August 16, 2012 |
UNITED INDIA INSURANCE CO. LIMITED Vs. SHAHUL HAMEED.K.K
|
November 22, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. ABDUL SALAM, S/O. MOHAMMED MUSTHAFA, VELLAPARAKKAL HOUSE, PAITHOTH, POST PERAMBRA, KOZHIKODE DISTRICT AND KUNHIKOYA, MYLACHIKARAMMAL HOUSE, POST VAVAD, KODUVALLY, KOZHIKODE DISTRICT
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June 15, 2012 |
UNITED INDIA INSURANCE CO. LTD. Vs. P.T. KUMARAN
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March 22, 2012 |
UNITED INDIA INSURANCE CO. LTD., REPRESENTED BY ITS MANAGER, THIRD PARTY CELL VETTUKATTIL BUILDINGS, KOCHI-16 Vs. JUBAIRIYA SALIM, SHEEJA MANZIL, AKKONAM, CHADAYAMANGALAM. P.O.,
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July 20, 2012 |
UNITED INDIA INSURANCE COMPANY Vs. BIJO
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May 21, 2012 |
UNITED INDIA INSURANCE COMPANY LIMIETD Vs. RAMLA W/O LATE HASSANAR
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March 9, 2012 |
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T N PARAMESWARA KURUP
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July 4, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. FRANCIS CHAKANTH
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June 6, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. SAROJINI
|
August 6, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. ABDUL RAZAK
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February 13, 2012 |
UNITED INDIA INSURANCE COMPANY LTD Vs. M. USMAN HAJI
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November 28, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. FATHIMA
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November 6, 2012 |
UNITED INDIA INSURANCE COMPANY LTD. Vs. R. SUBRAMANYAN POTTI
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February 8, 2012 |
UNITED SPIRITS LTD Vs. ASSISTANT COMMISSIONER
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October 5, 2012 |
UNITED STATIONERY Vs. COMMERCIAL TAX OFFICER
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November 17, 2012 |
UNITED TIMBER CORPORATION Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES, MUVATTUPUZHA
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July 17, 2012 |
UNIVERSITY GRANTS COMMISSION Vs. VINCENT
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September 10, 2012 |
UNNI RAJAN Vs. STATE OF KERALA
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April 9, 2012 |
UNNIKRISHNA VARIER Vs. NARAYANA KAMMATHY
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March 20, 2012 |
UNNIKRISHNA WARRIER Vs. DISTRICT COLLECTOR
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September 17, 2012 |
UNNIKRISHNAN Vs. STATE OF KERALA
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October 18, 2012 |
UNNIKRISHNAN NAIR Vs. STATE OF KERALA
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December 14, 2012 |
UNNIKRISHNAN NAIR Vs. RADHAMMA D/O GOURI AMMA
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November 27, 2012 |
UNNIKRISHNAN S/O PANANGATTU PUTHENVEETTIL SARASWATHI AMMA Vs. GOPALAKRISHNAN S/O LATE SARASWATHY AMMA
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June 1, 2012 |
UNNIKRISHNAN, S/O.NARAYANAN NAIR Vs. PRESIDENT, MUKUNDAPURAM TALUK
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June 19, 2012 |
UNNIKURUP Vs. SREEMATHI
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March 8, 2012 |
UNNIMOIDU K Vs. HOUSING DEVELOPMENT FINANCIAL CORPORATION BANK LTD
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August 3, 2012 |
UNNIMON Vs. REVENUE DIVISIONAL OFFICER
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May 2, 2012 |
UPPUTHARA GRAMA PANCHAYAT Vs. STATE OF KERALA
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June 7, 2012 |
URUKUNNU SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
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November 16, 2012 |
USHA A K Vs. STATE OF KERALA
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October 30, 2012 |
USHA G Vs. STATE OF KERALA
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May 23, 2012 |
USHA MURUGAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 16, 2012 |
USHA P P Vs. SPECIAL GRADE SECRETARY
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July 19, 2012 |
USHA SANGHI Vs. THE STATE OF KERALA
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August 1, 2012 |
USHADEVI KUMARI Vs. SUB INSPECTOR OF POLICE
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July 4, 2012 |
USHAKUMARI Vs. PRINCE K.PAUL
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August 6, 2012 |
USMAN Vs. STATE OF KERALA
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May 8, 2012 |
USMAN KURIKKAL Vs. PARAPPUR ACHUTHAN NAIR
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July 4, 2012 |
USMAN V Vs. DISTRICT COLLECTOR KOZHIKODE
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May 23, 2012 |
UTHAMAN Vs. P SUSHAMA
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July 20, 2012 |
UTHUPPU P.K. Vs. STATE OF KERALA
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February 29, 2012 |
V A ABDUL KABEER ARAVALAPPIL HOUSE Vs. SECRETARY PONNANI MUNICIPALITY
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June 26, 2012 |
V ADEEB MENON Vs. MUHAMMED SALIM
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June 26, 2012 |
V ASHOKAN Vs. ELAKAMON GRAMA PANCHAYATH
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April 3, 2012 |
V B AJAYKUMAR Vs. AUTHORISED OFFICER CANARA BANK KODUNGALLUR BRANCH
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September 12, 2012 |
V B ARAVINDAN Vs. INDUSTRIAL TRIBUNAL PALAKKAD
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May 22, 2012 |
V B SAJITHA Vs. DIRECTOR OF PUBLIC INSTRUCTION
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July 2, 2012 |
V BALAKRISHNAN NAIR,JUNIOR SUPERINTENDENT Vs. STATE OF KERALA; DIRECTOR OF PANCHAYAT
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November 8, 2012 |
V C KAMALAKSHY Vs. SPECIAL TAHSILDAR
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September 4, 2012 |
V C SOSA VADAKKEDATH MANARCADU P O Vs. CENTRAL BOARD OF SECONDARY EDUCATION SHIKSHA KENDRA 2COMMUNITY CENTRE PREET VIHAR NEW DELHI
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March 13, 2012 |
V E MOYI HAJI MANAGER CORPORATE SCHOOLS UNDER THE MUKKOM MUSLIM ORPHANAGE COMMITTEE REGD MUKKOM KOZHIKODE DISTRICT Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVERNMENT GENERAL EDUCATION DEPARTMENT GOVT SECRETARIAT THIRUVANANTHAPURAM
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May 21, 2012 |
V G VIJAYAKUMAR Vs. AUTHORISED OFFICER STATE BANK OF INDIA
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July 10, 2012 |
V GOPALAN S/O VELAYUDHAN Vs. GOVERNMENT OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF IRRIGATION GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
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May 31, 2012 |
V H SHIYAS Vs. COMMERCIAL TAX OFFICER
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March 5, 2012 |
V HARINDRA BABU PREM NIVAS Vs. S HARIKUMAR PADINJATTIL VEEDU
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July 26, 2012 |
V J ANTONY Vs. UNION OF INDIA
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June 21, 2012 |
V J DEVASSIA Vs. STATE OF KERALA
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September 4, 2012 |
V J GEORGE Vs. STATE OF KERALA
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June 21, 2012 |
V J JACOB Vs. XAVIER S/O LATE JOSEPH
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July 3, 2012 |
V J JOSEPH Vs. STATE OF KERALA SPECIAL TAHSILDAR
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June 15, 2012 |
V JAYASREE D/O VIJAYAMMA Vs. STATE OF KERALA
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July 19, 2012 |
V K GOPINATHAN Vs. THRISSUR MUNICIPAL CORPORATION
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July 6, 2012 |
V K JOHNY Vs. STATE OF KERALA
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July 3, 2012 |
V K NITYANANDAN Vs. REGISTRAR, CO-OP SOCIETIES, THIRUVANANTHAPURAM AND ORS
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December 19, 2012 |
V K NOUSHAD AND ORS Vs. STATE BANK OF INDIA AND ORS
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September 7, 2012 |
V K REENA Vs. ETTUMANOOR GRAMA PANCHAYAT ETTUMANOOR
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June 15, 2012 |
V K SUNDARAN PILLAI Vs. STATE OF KERALA
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August 17, 2012 |
V K XAVIER VAZHIKKALAM HOUSE PACHA CHAKKIDIKADU P O ALAPPUZHA Vs. VIKRAMAN K NAIR S/O CHELLAPPAN NAIR KATTOOR KOICKAL HOUSE VEEYAPURAM ALAPPUZHA
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April 12, 2012 |
V KANDAMUTHAN Vs. GENERAL MANAGER THE PALAKKAD DISTRICT CO-OPERATIVE BANK
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July 23, 2012 |
V KUTTIKRISHNAN Vs. CHANDRAN
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July 3, 2012 |
V LAKSHMANAN Vs. KUNHIMANGALAM GRAMA PANCHAYATH REP BY REPRESENTED BY ITS SECRETARY KUNHIMANGALAM
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March 21, 2012 |
V M HANEEFA Vs. DISTRICT GEOLOGIST OFFICE OF THE DISTRICT GEOLOGY
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April 9, 2012 |
V M MEERA BHAI Vs. STATE OF KERALA REP BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF GENERAL EDUCATION THIRUVANANTHAPURAM
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April 13, 2012 |
V M SALAM Vs. DISTRICT COLLECTOR
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May 2, 2012 |
V M SATHYANATH MENON Vs. PUNJAB NATIONAL BANK
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July 24, 2012 |
V M VARKEY Vs. STATE OF KERALA
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June 8, 2012 |
V N SARASAN Vs. AUTHORISED OFFICER SYNDICATE BANK
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July 19, 2012 |
V NIRMALA Vs. REGIONAL TRANSPORT AUTHORITY
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May 2, 2012 |
V P ABDUL MAJEED Vs. M/S THE NEW INDIA ASSURANCE CO LTD
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August 3, 2012 |
V P ABDUL MAJEED Vs. K A ASHRAF
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August 21, 2012 |
V P GOPIDAS Vs. P KOYA, S/O KUNHALAVI AND ORS
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February 2, 2012 |
V P KAVITHA RANJINI ALIAS URVASHI, Vs. MANOJ KADOM POOTHRA MADOM JAYAN ALIAS MANOJ K JAYAN
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July 2, 2012 |
V P SAJITHADEVI Vs. MUHAMMED SAGIR
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September 3, 2012 |
V P SHYAD S/O PAREED KHAN Vs. V P RASHEED S/O PAREEDKHAN
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January 20, 2012 |
V R AJITH Vs. T M ABOOBACKER
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May 23, 2012 |
V R KRISHNAN Vs. ADDITIONAL DISTRICT MAGISTRATE THRISSUR
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June 15, 2012 |
V R NARAYANAN EMBRAN Vs. STATE OF KERALA PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
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June 12, 2012 |
V RAJAGOPALAN Vs. UNIVERSITY OF CALICUT
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July 9, 2012 |
V RAJAN Vs. KERALA STATE ELECTRICITY BOARD
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July 12, 2012 |
V RAVINDRAN Vs. TRANSPORT COMMISSIONER
|
March 9, 2012 |
V S NAIR Vs. COMMERCIAL TAX INSPECTOR SALES TAX CHECK POST WALAYAR PALAKKAD
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March 16, 2012 |
V S VIPIN Vs. UNION OF INDIA
|
July 5, 2012 |
V SUDHA AND ORS Vs. SALE OFFICER & INSPECTOR FOR ARBITRATION AND EXECUTION II AND ORS
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June 21, 2012 |
V SUDHEER VALAPPIL Vs. JAYAPRAKASH AND ORS
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December 1, 2012 |
V SUMESH Vs. KERALA STATE ELECTRICITY BOARD
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June 25, 2012 |
V T RAPHEL VADAKKAL ESTATE Vs. ELOOR MUNICIPALITY, REPRESENTED BY ITS SECRETARY
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June 18, 2012 |
V T XAVIER Vs. STATE OF KERALA
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November 6, 2012 |
V U JOHN Vs. DISTRICT COLLECTOR
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July 4, 2012 |
V V ABOOBACKER HAJI Vs. SECRETARY CHUNGATHARA GRAMA
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August 1, 2012 |
V V DINESAN AND ORS Vs. COMMERCIAL TAX OFFICER
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November 5, 2012 |
V V JAMALUDHEEN Vs. AMANA FURNITURE MART
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October 1, 2012 |
V V MANOJKUMAR S/O VASUDEVAN Vs. KERALA STATE ELECTRICITY BOARD REP BY ITS SECRETARY VAIDHUTHI BHAVAN THIRUVANANTHAPURAM
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April 27, 2012 |
V V SURESH BABU Vs. SEEMA ALIAS NASEEMA
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August 8, 2012 |
V V THOMAS,S/O VARGHESE Vs. KOZHIKODE PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD AND ORS
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June 19, 2012 |
V-STAR CREATIONS PVT LTD Vs. DISTRICT LABOUR OFFICER ERNAKULAM KAKKANADU KOCHI
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May 21, 2012 |
V. SOUMYA Vs. STATE OF KERALA
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November 20, 2012 |
V. VEENA NADH Vs. THE STATE OF KERALA
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October 18, 2012 |
V.ALICE MATHEW Vs. STATE OF KERALA
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November 20, 2012 |
V.AMMED Vs. STATE OF KERALA
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December 10, 2012 |
V.B JINNATH Vs. FEDERAL BANK LTD
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September 17, 2012 |
V.C.NAIR Vs. AIR INDIA, REPRESENTED BY ITS DY.GENERAL MANAGER, OFFICE OF THE AIR INDIA
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September 19, 2012 |
V.D. SEBASTIAN, THADATHIL VEED, KOZHAKARA, KURAVILANGADU Vs. AJAYMON, S/O. LUKOSE, KARINATTEL VEED, KALIKAVU, KURAVILANGADU AND STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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January 19, 2012 |
V.K. KUNJAMMA Vs. A.E. JACOB
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November 5, 2012 |
V.K. PAVITHRAN Vs. KUNIYIL RAJEEVAN
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June 18, 2012 |
V.K. PRAKAS Vs. UNION OF INDIA
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June 13, 2012 |
V.K. RAJANI Vs. GENERAL MANAGER
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October 4, 2012 |
V.KRISHNAKUMAR Vs. SAROJA MENON
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December 13, 2012 |
V.M. THOMAS Vs. THE DIRECTOR GENERAL OF POLICE, POLICE HEAD QUARTERS, THIRUVANANTHAPURAM
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July 30, 2012 |
V.M.GEORGE Vs. KERALA STATE ELECTRICITY BOARD
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November 17, 2012 |
V.M.JOSE Vs. STATE OF KERALA
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November 8, 2012 |
V.M.POULOSE Vs. V.I.BABY, S/O.ITTAN
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November 5, 2012 |
V.MURALIDHARAN NAIR Vs. SAJU.M.ANTONY S/O ANTONY
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November 8, 2012 |
V.N.SHAJI, S/O.NARAYANAN Vs. STATE OF KERALA
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October 31, 2012 |
V.O.VARGHESE Vs. JOSEPH
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September 14, 2012 |
V.P. GANGADHARAN Vs. STATE OF KERALA
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March 20, 2012 |
V.P. PAVITHRAN Vs. SAKTHI FINANCE LTD.
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November 16, 2012 |
V.P. XAVIER Vs. KERALA STATE ELECTRICITY BOARD
|
October 1, 2012 |
V.PRADEEP KUMAR Vs. INSPECTING ASSISTANT COMMISSIONER
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September 14, 2012 |
V.R. RAMACHANDRAN Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, THRISSUR
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June 5, 2012 |
V.R.ANEESH Vs. RENJITH CHANDRAKUMAR
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September 12, 2012 |
V.RAJEEV Vs. RAVEENDRAN THAMBAN
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November 8, 2012 |
V.RAVEENDRAN Vs. CITY POLICE COMMISSIONER
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September 24, 2012 |
V.S.JEEVA KUMAR Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
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May 21, 2012 |
V.T.MAMMAN Vs. DISTRICT COLLECTOR
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October 15, 2012 |
V.V. VASANTHI Vs. STATE OF KERALA
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July 5, 2012 |
V.V.KUNHIKRISHNAN Vs. V.NARAYAAN
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October 30, 2012 |
V.V.PATHROSE Vs. V.V.XAVIER
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November 12, 2012 |
V.V.SUDESAN Vs. PRASEENA SUDESAN
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October 12, 2012 |
V.VARGHESE Vs. UNION OF INDIA
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October 5, 2012 |
V.VASANTHASENAN Vs. A.NISAMUDEEN
|
November 7, 2012 |
V.VISWALAL Vs. E.S.I. COPORATION &ANR,
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December 3, 2012 |
V.Y.JOSEPH Vs. DISTRICT COLLECTOR
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October 15, 2012 |
VADAKKE MADHAM BRAHMASWAM VEDIC Vs. SPECIAL TAHSILDAR
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July 19, 2012 |
VAIDYAR @ BIJU Vs. STATE OF KERALA REP.BY PUBLIC PROSECUTOR
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October 16, 2012 |
VAIKOM PALLIPRATHUSSERI SERVICE CO-OPERATIVE BANK LTD Vs. STATE OF KERALAREPRESENTED BY ITS SECRTARY TO GOVERNMENT
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November 2, 2012 |
VALAPATTANAM GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
|
July 3, 2012 |
VALAPPIL RAJAN Vs. MADICHERRY GANGADHARAN
|
October 15, 2012 |
VALIYA VEETTIL YESODA Vs. MAMBARATH JANAKI
|
November 1, 2012 |
VALIYAVEETTIL MOHAMMED SAINUDHEEN Vs. REGIONAL PASSPORT OFFICER
|
December 11, 2012 |
VALLANGHY VITHANASSERY SERVICE CO-OP. BANK LTD Vs. REGISTRAR OF CO-OP. SOCIETIES
|
December 7, 2012 |
VALLATH ERAVANIL BALAMEENAKSHI AMMA Vs. TIRUR URBAN CO-OPERATIVE BANK LTD
|
June 28, 2012 |
VALLIKANNU Vs. STATE OF KERALA PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
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June 12, 2012 |
VALLIKKUNNU PARAMBIL SUBRAMANIAN Vs. SANTHA
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October 15, 2012 |
VALPARAMBIL KABEER Vs. PONMUNDUM GRAMA PANCHAYAT
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July 4, 2012 |
VALSALA Vs. STATE OF KERALA
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October 29, 2012 |
VALSALA D/O SAROJINI Vs. B PANKAJAKSHI AMMA
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June 20, 2012 |
VALSALA KUMARI V S Vs. S PRAHALADAN
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October 11, 2012 |
VALSALA M. Vs. JAYARAJAN
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July 20, 2012 |
VALSALA SIVA RAJAN Vs. K SIVARAJAN
|
July 19, 2012 |
VALSALAKUMARI Vs. STATE OF KERALA
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August 27, 2012 |
VALSALAKUMARI Vs. THAHASILDAR MAVELIKKARA TALUK
|
October 1, 2012 |
VALSAMMA Vs. ABRAHAM
|
November 30, 2012 |
VALSAMMA Vs. DISTRICT COLLECTOR
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June 20, 2012 |
VALSAMMA ALEX Vs. K M LILLIKUTTY
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June 26, 2012 |
VALSAMMA P TOMS Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT MINISTRY OF LABOUR AND SOCIAL AFFAIRS
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June 5, 2012 |
VALSAMMA THAMPI Vs. JOINT REGIONAL TRANSPORT OFFICER
|
September 7, 2012 |
VANAJA K.T Vs. UNIVERSITY OF CALICUT
|
September 18, 2012 |
VANCHIYOOR CO-OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 9, 2012 |
VANNARATH CHAKKYARKANDY KARUNAKARAN AND ORS Vs. V C KALLYANI AMMA D/O KUNHATHI AMMA
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December 14, 2012 |
VARAKARA BHAGAVATHY KSHETRA YOGAM Vs. STATE OF KERALA
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June 5, 2012 |
VARGHESE Vs. THANKAMMA
|
February 16, 2012 |
VARGHESE Vs. GEORGE
|
July 19, 2012 |
VARGHESE Vs. STATE OF KERALA
|
December 11, 2012 |
VARGHESE Vs. ADDITIONAL TAHSILDAR-KANJIRAPPALLY
|
August 2, 2012 |
VARGHESE ANTONY Vs. FR ANTONY KOCHUVEETTIL
|
August 8, 2012 |
VARGHESE AURUMBAYAM KIZHAKKUMKARA VEEDU VALIYAVAZHY CHILAMKARA DESOM KEZHAROOR VILLAGE Vs. STATE OF KEALA PUBLIC PROSECUTOR HIGH COURT OF KERALA
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March 21, 2012 |
VARGHESE GEORGE Vs. STATE OF KERALA
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June 22, 2012 |
VARGHESE K.THOMAS Vs. CHIEF JUDICIAL MAGISTRATE
|
September 6, 2012 |
VARGHESE MATHAI C Vs. VARGHESE C PJILIPPUKUTTY
|
February 2, 2012 |
VARGHESE PHILIP Vs. VARGHESE THOMAS
|
October 1, 2012 |
VARGHESE S/O KIZHAKUDAN KOCHOUSEPH PARIYARAM VILLAGE DESOM MUKUNDAPURAM TALUK Vs. SAIDALI A P DRIVER S/O APPARAMBIL RAYIN HAJEE NELLAMPARAMBU KAMBANAM P O VALAVANNOR VILLAGE MALAPPURAM DIST
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April 9, 2012 |
VARGHESE S/O VARGHESE Vs. STATE OF KERALA
|
June 21, 2012 |
VARGHESE SEBASTIAN Vs. STATE OF KERALA REPRESENTED BY THE PRINCIPLE SECRETARY
|
November 17, 2012 |
VARGHESEE C E Vs. SALI M G S/O GOPALAN
|
March 14, 2012 |
VARGHESEKUTTY C K Vs. THRIPUNITHURA MUNICIPALITY
|
June 1, 2012 |
VARKERY, S/O VATTOTH KUTTY ALIAS MATHAI Vs. TALUK LAND BOARD, KOYILANDI
|
November 29, 2012 |
VARKEY Vs. STATE OF KERALA
|
June 1, 2012 |
VARKEY C S Vs. SUNNY ZACHARIAS
|
January 3, 2012 |
VARKEY S/O PAILY Vs. ESTHAPPAN S/O OUSEPH
|
May 21, 2012 |
VARKEY, S/O.CHACKO Vs. CHACKO, S/O.DEVASSIA
|
October 1, 2012 |
VASALA Vs. SHAIK SALIM PASHA
|
July 31, 2012 |
VASANTHA Vs. V.M. ANANTHA LAKSHMI VENKETACHALAM
|
June 4, 2012 |
VASANTHA Vs. GOPALAKRISHNAN
|
August 22, 2012 |
VASANTHA BHAGAVALSINGH Vs. ANTHONY
|
March 1, 2012 |
VASANTHA C Vs. KERALA STATE CO-OPERATIVE BANK LTD
|
August 16, 2012 |
VASANTHA KUMARI Vs. STATE BANK OF TRAVANCORE
|
January 31, 2012 |
VASANTHAKUMARAN Vs. COMMISSIONER OF EXCISE
|
November 26, 2012 |
VASANTHAN T.V. Vs. THE DEPUTY DIRECTOR OF EDUCATION, KASARAGOD
|
November 12, 2012 |
VASU Vs. PADINHAREPURAKKAL ARAMUGHAN
|
January 21, 2012 |
VASU Vs. SREEMATHI W/O KUNNATHULLY KOCHUKUTTAN
|
October 3, 2012 |
VASU BHASKARAN Vs. PARUKUTTY AMMA
|
January 13, 2012 |
VASUDEVA MENON Vs. K J PLANTATION
|
June 29, 2012 |
VASUDEVAN Vs. STATE OF KERALA
|
July 9, 2012 |
VASUDEVAN AND ORS Vs. DISTRICT COLLECTOR AND ORS
|
November 5, 2012 |
VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
|
August 22, 2012 |
VASUDEVAN NAMBOOTHIRI Vs. STATE OF KERALA REP BY DISTRICT COLLECTOR
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July 31, 2012 |
VASUDEVAN P. Vs. CHIEF WELFARE FUND INSPECTOR, KERALA TODDY WORKERS WELFARE FUND BOARD MEDICAL COLLEGE
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August 22, 2012 |
VASUDEVAN PILLA Vs. STATE OF KERALA
|
January 19, 2012 |
VASUDEVAN S/O RAJAN Vs. AUTHORISED OFFICER FEDERAL BANK LTD REGIONAL OFFICE
|
July 20, 2012 |
VATTOTH THOMAS Vs. SI OF POLICE PERAMBRA
|
August 13, 2012 |
VAVA ALIAS KOCHUKUTTY Vs. AUTHORISED OFFICER THE SOUTH INDIAN BANK LIMITED
|
March 15, 2012 |
VAZHAKKAT BABU MATHEW Vs. STATE OF KERALA
|
July 2, 2012 |
VAZHAPILLY RURAL HOUSING SOCIETY Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT DEPARTMENT OF COOPERATION
|
July 25, 2012 |
VAZHATHARA GRANITES AND AGGREGATES PVT LTD Vs. PRESIDENT KOOTICKAL GRAMA PANCHAYAT OFFICE OF THE KOOTTICKAL GRAMA PANCHAYAT KOOTTICAL MUNDAKAYAM KOTTAYAM
|
May 29, 2012 |
VEEMPAN KUTTY Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
|
August 22, 2012 |
VEENA VENUGOPAL Vs. MAHATMA GANDHI UNIVERSITY REP BY ITS VICE CHANCELLOR KOTTAYAM
|
May 11, 2012 |
VEERAMANI CHETTIAR Vs. DAVIS
|
September 14, 2012 |
VEERANKUTTY S/O MOHAMMED Vs. REVENUE DIVISIONAL OFFICER
|
March 7, 2012 |
VEERANKUTTY, S/O SAIDALAVI C V Vs. ABDUL NAZAR, S/O MOHAMMED
|
February 23, 2012 |
VEERU MAHADESWARI Vs. JOB S/O THOMAS
|
June 26, 2012 |
VEETEEJAY EXPORTS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 22, 2012 |
VELAYUDAN,S/O.KURUMBAN Vs. KRISHNAN,S/O.KUNJAYAPPAN,CHANDRATTUMPADY
|
September 25, 2012 |
VELAYUDHAN Vs. SUKUMARAN
|
December 4, 2012 |
VELAYUDHAN Vs. DHANYA
|
July 17, 2012 |
VELAYUDHAN P.P. Vs. THE DISTRICT COLLECTOR, PALAKKAD
|
December 20, 2012 |
VELAYUDHAN PARAMESWARAN ALIAS SIVAN Vs. PADMAVATHY AMMA
|
August 13, 2012 |
VELBROSS INTERNATIONAL MODULAR KITCHEN PRIVATE LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
October 17, 2012 |
VELLIYAMATTOM BHAGAVATHY Vs. M/S. KARIKODE RUBBER (1945) LTD
|
October 8, 2012 |
VENEETH SATHYAN Vs. SANJEEVANI VIDHYA
|
March 19, 2012 |
VENGATTU MADHAVAN, S/O KELU VAIDAYAR Vs. THIRUVOTH PRABHAVATHI
|
August 21, 2012 |
VENKITACHALAM V R Vs. STATE OF KERALA
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May 2, 2012 |
VENTURE ESTATE Vs. THENMALA PLANTATION LABOUR UNION
|
January 20, 2012 |
VENU Vs. SANJEEV
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November 2, 2012 |
VENU K V Vs. STATE
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November 17, 2012 |
VENU KAKKATTIL Vs. UNIVERSITY OF CALICUT
|
October 11, 2012 |
VENU M. Vs. SIMI. S.
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November 7, 2012 |
VENU NAIR Vs. THIYALANDI POYIL E.K.RAGHAVAN NAIR
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October 8, 2012 |
VENU, S/O.THANKAYYAN Vs. STATE OF KERALA REPRESENTED BY FOREST RANGE OFFICER
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November 30, 2012 |
VENUGOPAL Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
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May 4, 2012 |
VENUGOPAL Vs. M/S.SRI PAPPA CHEMICALS
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October 5, 2012 |
VENUGOPAL, S/O.KUMARAN Vs. STATE OF KERALA, REPRESENTED
|
October 12, 2012 |
VENUGOPALAN Vs. ANILKUMAR S/O CHUDUKATTUNKAL PADMANABHAN
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October 1, 2012 |
VENUGOPALAN Vs. MANJERY MUNICIPALITY MANJERY
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November 2, 2012 |
VENUGOPALAN PILLAI Vs. ASHOKAN V.KUMAR
|
September 13, 2012 |
VENUGOPALAN S/O KRISHNAN NAIR Vs. PRAVEENA D/O VENUGOPALAN
|
July 20, 2012 |
VENUGOPALAN S/O VELAYUDHAN NAIR Vs. JAYASREE V NAIR D/O GOPALA KURUP
|
July 17, 2012 |
VIBIN K Vs. STATE OF KERALA
|
September 14, 2012 |
VIBIN P Vs. STATE OF KERALA
|
October 12, 2012 |
VIBIN P.V. Vs. STATE OF KERALA
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December 20, 2012 |
VIBINDAS Vs. DISTRICT GEOLOGIST
|
August 2, 2012 |
VICAR SACRED HEART SRRINE P O PERINCHERRY THRISSUR Vs. TRANSPORT COMMISSIONER THIRUVANANTHAPURAM
|
July 9, 2012 |
VICAR, SACRED HEART SHRINE Vs. TRANSPORT COMMISSIONER
|
October 5, 2012 |
VICE CHANCELLOR Vs. NANDAKUMAR
|
March 30, 2012 |
VICHITHRA SREEDHARAN W/O. LATE SREEDHARAN Vs. A.M.HYDROSE
|
June 19, 2012 |
VICTOR JOSEPH THARAKAN Vs. STATE OF KERALA
|
August 21, 2012 |
VICTOR JOSEPH THARAKAN Vs. STATE OF KERALA
|
March 2, 2012 |
VIDEOCON INDUSTRIES LTD. Vs. ASSISTANT COMMISSIONER (ASSMT), KVAT SPECIAL CIRCLE-II, ERNAKULAM
|
July 20, 2012 |
VIJAI KANIYARAKATHU CYRIAC Vs. I D B I BANK LTD
|
August 7, 2012 |
VIJAYA ELECTRIC SUPPLY COMPANY Vs. INTELLIGENCE OFFICER
|
October 31, 2012 |
VIJAYA KUMAR,SARADA MANDIRAM,KOTTUKAL Vs. RAMACHANDRAN NAIR
|
December 10, 2012 |
VIJAYAKRISHNAN Vs. DISTRICT COLLECTOR
|
January 19, 2012 |
VIJAYAKUMAR Vs. GIRIJA
|
August 3, 2012 |
VIJAYAKUMAR Vs. STATE OF KERALA
|
January 24, 2012 |
VIJAYAKUMAR Vs. DEPUTY DIRECTOR
|
October 8, 2012 |
VIJAYAKUMAR S/O GOVINDAN NAMBIAR Vs. UNNIKRISHNAN P V S/O VELU; STATE OF KERALA
|
November 30, 2012 |
VIJAYAKUMARAN PILLAI Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY DEPARTMENT OF HOME
|
August 1, 2012 |
VIJAYAKUMARI Vs. THE STATE OF KERALA
|
February 29, 2012 |
VIJAYAKUMARI Vs. BEENA BABY
|
October 4, 2012 |
VIJAYAKUMARI K. Vs. UNION OF INDIA
|
November 16, 2012 |
VIJAYALAKSHMI Vs. SUPERINTENDENT OF POLICE
|
June 21, 2012 |
VIJAYALAKSHMI P.M., D/O.LATE MYTHILI Vs. ARAYAKANDI REMA, W/O.LATE DEVADAS
|
October 29, 2012 |
VIJAYALEKSHMI Vs. STATE OF KERALA
|
March 23, 2012 |
VIJAYAMOHAN Vs. TAHSILDAR KARTHIKAPPALLY TALUK ALAPPUZHA DISTRICT
|
March 1, 2012 |
VIJAYAN Vs. PONNANI MUNICIPALITY REPRESENTED BY ITS SECRETARY MUNICIPAL OFFICE PONNANI P O MALAPPUARAM DISTRICT
|
March 7, 2012 |
VIJAYAN Vs. TAHSILDAR
|
August 1, 2012 |
VIJAYAN Vs. LAKSHMI .M.
|
December 14, 2012 |
VIJAYAN Vs. AKHIL
|
December 5, 2012 |
VIJAYAN A A Vs. REGIONAL MANAGER THE KERALA STATE CO-OPERATIVE BANK LTD
|
July 24, 2012 |
VIJAYAN ALIAS VIJAYAPPAN Vs. STATE PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
March 9, 2012 |
VIJAYAN K Vs. KERALA FINANCIAL CORPORATION
|
August 9, 2012 |
VIJAYAN P M S/O MADHAVAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY REVENUE DEPARTMENT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
|
March 12, 2012 |
VIJAYAN PILLAI S/O NARAYANA PILLAI Vs. STATE OF KERALA
|
July 13, 2012 |
VIJAYAN V Vs. LOKA MATHA KURIES P LTD
|
April 10, 2012 |
VIJAYAN, S/O SHEKARAN NAIR Vs. MANAGING DIRECTOR, EASTERN CONDINENTS LTD AND ORS
|
April 12, 2012 |
VIJAYARANI Vs. AUTHORIZED OFFICER
|
November 14, 2012 |
VIJESH ANANDAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 21, 2012 |
VIJISH C Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
August 21, 2012 |
VIJO S/O VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM
|
May 4, 2012 |
VIKRAM SARABHAI SPACE CENTRE Vs. RADHAKRISHNAN
|
July 2, 2012 |
VILASACHANDRAN Vs. DISTRICT POLCE CHIEF
|
August 6, 2012 |
VILASINAIAMMA Vs. SARALADEVI D/O DEVAKI AMMA
|
October 8, 2012 |
VILASINI, W/O.SUKUMARAN NADAR Vs. PHILIP S/O.CHARLES
|
November 19, 2012 |
VIMAL.V. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES(GENERAL), ALAPPUZHA
|
June 25, 2012 |
VIMALA Vs. JANAMMA
|
October 9, 2012 |
VIMALA ARAVIND Vs. RAHIM
|
April 10, 2012 |
VIMALA DEVI Vs. MANAGING DIRECTOR
|
June 27, 2012 |
VINAYA KUMAR SON OF CHANDRASEKHARAN Vs. C N UNNIKRISHNAN SON OF NARAYANA PILLAI
|
March 7, 2012 |
VINCENT MATHEW Vs. NODAL OFFICER
|
July 23, 2012 |
VINCENT P Vs. REGIONAL MANAGER THE NORTH MALABAR GRAMIN BANK REGIONAL OFFICE TIGER HILL COMPLEX KASARAGOD
|
April 12, 2012 |
VINCENT PUTHOOR Vs. M R SURESH KUMAR
|
May 22, 2012 |
VINEESH, S/O VIJAYA KUMAR AND ORS Vs. STATE OF KERALA AND ORS
|
February 29, 2012 |
VINEESHKUMAR Vs. MALAPPURAM MUNICIPALITY
|
September 28, 2012 |
VINEETH K.S Vs. K.NAZAR
|
September 27, 2012 |
VINESH KUMAR S/O VISWAMBHARAN VINESH BHAVAN Vs. S I OF POLICE THIRUVALLA POLICE STATION PATHANAMTHITTA DISTRICT
|
March 19, 2012 |
VINESH.R. Vs. STATE OF KERALA, REP.BY SECRETARY TO GOVERNMENT
|
October 1, 2012 |
VINOD Vs. STATE OF KERALA
|
October 5, 2012 |
VINOD ANAND S/O A V SHENOY Vs. JYOTHI SEETHARAMAN D/O K N SEETHARAMAN
|
June 15, 2012 |
VINOD DAMODARAN Vs. JOHNSON K
|
June 20, 2012 |
VINOD K H Vs. STATE OF KERALA REP BY THE SECRETRY HOME DEPARTMENT SECRETARIAT
|
August 6, 2012 |
VINOD K M Vs. STATE OF KERALA
|
May 2, 2012 |
VINOD KUMAR Vs. KERALA STATE PUBLIC SERVICE COMMISSION
|
June 29, 2012 |
VINOD MATHEW Vs. ERATTAYAR GRAMA PANCHAYATH
|
August 1, 2012 |
VINOD MATHEW Vs. SUB INSPECTOR OF POLICE
|
August 14, 2012 |
VINOD P C Vs. MAYURAM CHITTIES
|
September 7, 2012 |
VINOD P C Vs. OFFICIAL LIQUIDATOR
|
September 7, 2012 |
VINOD S PANICKER Vs. SUB INSPECTOR OF POLICE
|
September 5, 2012 |
VINOD S. NAIR Vs. A.S. AJITHKUMAR
|
February 29, 2012 |
VINOD S/O SOMASEKHARAN NAIR Vs. STATE OF KERALA
|
June 5, 2012 |
VINOD STEPHEN, S/O. STEPHEN, INCHANANIYIL HOUSE, KAMBAMMEDU P.O., IDUKKI DISTRICT Vs. THE GEOLOGIST, DEPARTMENT OF MINING AND GEOLOGY, IDUKKI DISTRICT OFFICE, MINI CIVIL STATION, THODUPUZHA, PIN-685584,
|
November 19, 2012 |
VINOD, S/O.KUNHIRAMAN Vs. STATE OF KERALA
|
November 1, 2012 |
VINOD,S/O.NARAYANAN @ KUNJAN Vs. STATE OF KERALA
|
September 13, 2012 |
VINODAN S/O GOPALAN NAIR Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
|
July 26, 2012 |
VINODHAN Vs. THULASIDEVI
|
July 16, 2012 |
VINODKUMAR D. VINOD BHAVAN Vs. STATE OF KERALA
|
November 14, 2012 |
VINODKUMAR K.V. Vs. THE SUB INSPECTOR OF POLICE, CHANGARAMKULAM POLICE STATION, MALAPPURAM
|
June 6, 2012 |
VINODRAJ ACHARYA Vs. STATE OF KERALA
|
September 17, 2012 |
VINOTHAKUMAR VISWANATHAN NAIR Vs. REKHA INDIRA BAI
|
July 23, 2012 |
VINU C CHACKO Vs. TAHSILDAR
|
July 19, 2012 |
VINU C CHACKO Vs. TAHSILDAR
|
June 4, 2012 |
VINU P.S., AGED 28 YEARS, S/O. LATE K. SUDHAKARAN, RESIDING AT MEENAKSHI MANDIRAM, MEENAMBALAM, PUTHENKULAM P.O., PARIPPALLY, KOLLAM DISTRICT Vs. THE DISTRICT POLICE CHIEF OFFICE OF THE SUPERINTENDENT OF POLICE, MALAPPURAM DISTRICT, PIN-676505,
|
March 5, 2012 |
VIOM NET WORKS LTD Vs. ASSISTANT ENGINEER
|
July 4, 2012 |
VIPIN P S Vs. VILLAGE OFFICER MATTOOR VILLAGE
|
August 2, 2012 |
VISAKH KANNAN Vs. STATE OF KERALA
|
June 8, 2012 |
VISHNU Vs. MOHAMMED ALI S/O PAREETH
|
March 9, 2012 |
VISHNU DAS Vs. DIRECTOR GENERAL OF POLICE KERALA POLICE HEAD QUARTERS
|
April 12, 2012 |
VISHNU K. NAIR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
December 20, 2012 |
VISHNU NAMBOODIRI P Vs. STATE OF KERALA, REPRESENTED BY SECRETARY
|
November 23, 2012 |
VISHNUPRASAD Vs. T.J. JOSEPH
|
March 27, 2012 |
VISWALAL V Vs. ESI CORPORATION
|
October 3, 2012 |
VISWAMBHARAN Vs. THE EXCISE INSPECTOR, EXCISE RANGE OFFICE, PALAKKAD
|
October 15, 2012 |
VISWANATH AGARWAL W/O HARIRAM Vs. RECOVERY OFFICER, EMPLOYEES STATE INSURANCE CORPORATION PANCH DWEEP BHAVAN NORTH SWARAJ ROUND THRISSUR
|
March 9, 2012 |
VISWANATHA MALLAN Vs. SANTHAMMA, W/O.LATE UNNI ACHARI
|
December 14, 2012 |
VISWANATHAN K.V S/O VELAYUDHAN Vs. MANO MOHAN S/O VELAYUDHAN
|
July 30, 2012 |
VISWANATHAN.K.C Vs. D. PAPPACHAN
|
September 10, 2012 |
VITTALA D PRABHU Vs. NALINI SHENOY
|
June 12, 2012 |
VIVEK VIJAYAN Vs. COMMERCIAL TAX OFFICER
|
May 23, 2012 |
VYASAN Vs. STATE OF KERALA
|
March 27, 2012 |
VYLASSERI RAJU Vs. K.P. SUBAIDA
|
February 15, 2012 |
VYSHAK INTERNATIONAL HOTEL (P) LTD. Vs. THE STATE OF KERALA
|
July 31, 2012 |
WE ONE TILE Vs. CATHOLIC SYRIAN BANK LTD KANJIKODE BRANCH
|
October 1, 2012 |
WEST COAST INDUSTRIAL GASES LTD Vs. KERALA STATE ELECTRICITY BOARD
|
October 8, 2012 |
WEXCO HOMES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
|
May 22, 2012 |
WILMA CYRIL AND ORS Vs. UNIVERSITY OF KERALA AND ORS
|
March 22, 2012 |
WILSON CHAKKAPPAN Vs. TAHASILDAR ALUVA
|
June 22, 2012 |
WINDSOR CASTLE Vs. COMMERCIAL TAX OFFICER
|
May 21, 2012 |
WIPRO GE HEALTHCARE PVT LTD Vs. INTELLIGENCE OFFICER
|
August 2, 2012 |
WIPRO LIMITED Vs. STATE OF KERALA
|
October 5, 2012 |
WORLD WOOD TIMBER MERCHANT Vs. AGRICULTURAL INCOME TAX
|
August 13, 2012 |
XAVIER Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 9, 2012 |
XAVIER S/O ROCKY Vs. STATE OF KERALA REPRESENTED BY ITS PUBLIC PROSECUTOR
|
April 2, 2012 |
XAVIER'S RESIDENCY Vs. STATE OF KERALA
|
July 24, 2012 |
Y DANIEL AND ORS Vs. ANNAMMA AND ORS
|
March 15, 2012 |
Y.ALOSIUS Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 10, 2012 |
YAKOOB KUNJU, S/O. ALIYARKUNJU, PAINUMOOTTIL HOUSE, VALLIKKUNNAM, ALAPPUZHA Vs. STATE OF KERALA REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
September 5, 2012 |
YAMUNA Vs. K S F E
|
February 23, 2012 |
YASHODHARAN S/O BHARGHAVAN VALAYUDHAN THOPPIL PADEETATHIL ERICKAVU MURI KUMARAPURAM VILLAGE Vs. STATE OF KERALA REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT OF KERALA
|
March 29, 2012 |
YEN CEES BLUE METALS PRIVATE LIMITED Vs. COMMERCIAL TAX INSPECTOR
|
May 2, 2012 |
YESUDASAN Vs. STATE OF KERALA
|
December 20, 2012 |
YESUDASAN Vs. BERNAD AND ORS
|
August 16, 2012 |
YESUDASAN ANTONY Vs. UNION BANK OF INDIA
|
November 2, 2012 |
YESUDASAN V D Vs. STATE OF KERALA
|
April 13, 2012 |
YMUNA Vs. KERALA STATE FINANCIAL ENTERPRISES
|
March 30, 2012 |
YOHANNAN Vs. PAUL KARIPPAYIL S/O KOCHU VAREED
|
September 18, 2012 |
YOHANNAN MATHEW Vs. PADMANABHAN BHASKARAN
|
November 16, 2012 |
YOHANNAN N M Vs. P N SABU
|
February 16, 2012 |
YOOSEPH K.V. Vs. PAREETH KUNJU
|
March 21, 2012 |
YOUNUS ALIYAR S/O ALIYAR Vs. SUB INSPECTOR OF POLICE
|
March 1, 2012 |
YOUSEF PAREED RAWTHER Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 6, 2012 |
YUNUS Vs. SUB INSPECTOR OF POLICE
|
October 3, 2012 |
YUSUF Vs. STATE OF KERALA
|
September 18, 2012 |
ZAINABA Vs. T A ABDUL RASHEED
|
September 11, 2012 |
ZAIRA BHANU W/O YAHIYA EDAYAR Vs. STATE OF KERALA
|
July 4, 2012 |
ZEENATH Vs. DISTRICT COLLECTOR
|
August 14, 2012 |
ZIYAD ALI Vs. COMMISSIONER OF POLICE
|
September 25, 2012 |
ZIYAD ALI Vs. COMMISSIONER OF POLICE
|
August 22, 2012 |