REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
HOUSING DEVELOPMENT FINANCE Vs. K A IQBAL	June 10, 2011
A ALI Vs. ABDULKHADER	July 22, 2011
A BALAKRISHNAN Vs. STATE BANK OF TRAVANCORE	August 20, 2011
A BASHEER AHAMMED Vs. STATE OF KERALA	March 29, 2011
A C BHANUNNI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPARTMENT	September 1, 2011
A D SAMKUTTAN ALIAS SABU Vs. RETNAMMA	March 8, 2011
A E GOVINDAN NAMBOOTHIRI Vs. STATE OF KERALA	February 16, 2011
A F THOMAS Vs. STATE OF KERALA	March 22, 2011
A J I C , JUNIOR ACCOUNTANT Vs. KERALA PUBLIC SERVICE COMMISSION, STATE OF KERALA, TRIVANDRUM DISTRICT CO-OPERATIVE	May 31, 2011
A K BALAN Vs. A A JOSEPH PROPRIETOR JONARIN JALIZ	July 15, 2011
A K JOSE, S/O KOCHAPPAN Vs. SECRETARY	May 31, 2011
A K MUHAMMED ASHARAF MOULAVI Vs. KUNJALI	May 27, 2011
A K RAJESWARAN Vs. SECRETARY TO THE GOVERNMENT	January 21, 2011
A K REETHA Vs. STATE OF KERALA	March 30, 2011
A M ISMAIL Vs. STATE OF KERALA	June 30, 2011
A M POULOSE Vs. P U JOSEPH	June 3, 2011
A M SHOUKATHALI Vs. JAHANGHEER	July 22, 2011
A MOHAMMED RAFI Vs. DEPUTY DIRECTOR OF EDUCATION	July 26, 2011
A N PONNAPPAN Vs. GEETHA S KURUP	September 1, 2011
A N VIJAYAN Vs. STATE OF KERALA	July 15, 2011
A PRABHAKARAN, S/O KOCHAYYAPPAN Vs. DISTRICT COLLECTOR, DISTRICT OFFICER AND SCHEDULED CASTE DEVELOPMENT OFFICER	June 3, 2011
A R NASIMUDHEEN Vs. STATE OF KERALA AND ORS	July 20, 2011
A RAMESH BABU Vs. STATE OF KERALA	February 10, 2011
A S SUBIN THRISSUR DISTRICT Vs. STATE OF KERALA	November 24, 2011
A SHAJI Vs. STATE OF KERALA	February 14, 2011
A SHAJI S/O ALI AKBAR Vs. SUB INSPECTOR OF POLICE AND ORS	May 20, 2011
A SHAMSUDHEEN Vs. STATE OF KERALA AND ORS	March 4, 2011
A SHIHABUDEEN Vs. MANAGING DIRECTOR	August 17, 2011
A SREEDHARAN NAIR Vs. STATE OF KERALA	July 1, 2011
A SUNIL KUMAR Vs. COMMISSIONER OF POLICE	April 7, 2011
A THAHA Vs. SUMINA	December 7, 2011
A V JOSEPH Vs. JOSHY T JOSEPH	September 30, 2011
A V RAMAKRISHNAN NAIR Vs. STATE OF KERALA	July 1, 2011
A V SIVADAS Vs. BALAKRISHNAN S/O THUMBARATHY AND ORS	February 14, 2011
A VIDYA SAGAR Vs. DISTRICT COLLECTOR	February 2, 2011
A. ALIBAVA, S/O. ABDURAHIMAN Vs. THE ORIENTAL INSURANCE COMPANY	February 24, 2011
A.G. JAMES Vs. ASSISTANT COMMISSIONER (ASSMT), DEPARTMENT OF COMMERCIAL TAXES AND ANOTHER	June 23, 2011
A.I. HUSSAINKUTTY @ ASSAINAR Vs. STATE OF KERALA	June 16, 2011
A.J. VARGHESE AND OTHERS Vs. V. MOHANAN	April 8, 2011
A.K.BALAKRISHNAN NAIR Vs. UNION OF INDIA	February 28, 2011
A.K.GOPINATHAN Vs. THE EXECUTIVE ENGINEER,	January 5, 2011
A.L. KANNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, KOTTAYAM	November 30, 2011
A.T. RAJU Vs. KRISHNAN UNNI, ARUVANNOOR MADAM AND STATE OF KERALA	February 16, 2011
ABBAS Vs. DISTRICT COLLECTOR	April 4, 2011
ABDU S SALAM Vs. SAJEER K	July 21, 2011
ABDUL ARSHAD Vs. STATE OF KERALA	August 12, 2011
ABDUL ARSHAD Vs. STATE OF KERALA	October 4, 2011
ABDUL AZEEZ Vs. THE SECRETARY	January 18, 2011
ABDUL AZEEZ S/O ABOOBACKER Vs. UNITED INDIA INSURANCE CO LTD	August 1, 2011
ABDUL AZIZ Vs. CIRCLE INSPECTOR OF POLICE	October 14, 2011
ABDUL AZIZ M Vs. CIRCLE INSPECTOR OF POLICE	October 11, 2011
ABDUL HAMEED @ AMMI Vs. STATE OF KERALA	August 9, 2011
ABDUL JABBAR Vs. DIRECTOR OF PUBLIC INSTRUCTION	March 24, 2011
ABDUL JALEEL Vs. SUPERINTENDENT OF POLICE	June 20, 2011
ABDUL JALEEL Vs. STATE OF KERALA	February 2, 2011
ABDUL KAREEM S/O SEETHI Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS	April 19, 2011
ABDUL MAJEED P A @ MAJEED AND KUNHAMMED P A @ AHAMMED Vs. ABDUL SALAM P M , ABDULLA KUNHI P M @ ABDULLA, MUHAMMED SHERIEF AND STATION HOUSE OFFICER	May 25, 2011
ABDUL NAZAR Vs. MAMMAD KOYA	February 8, 2011
ABDUL NAZAR ALIAS UNNI Vs. STATE OF KERALA AND ALI AHAMMED, S/O MAYAMMU	May 23, 2011
ABDUL NISHAD Vs. STATE OF KERALA	March 14, 2011
ABDUL RAHIMAN S/O MOHAMMED Vs. LALLI DEVASIA D/O DEVASIA	July 4, 2011
ABDUL RAHMAN Vs. HAIRUNNISA	March 17, 2011
ABDUL RAHMAN Vs. HAIRUNNESA	April 17, 2011
ABDUL RASHEED Vs. STATE OF KERALA	October 14, 2011
ABDUL RASHEED Vs. RASHEEDA BEEVI AND ORS	June 23, 2011
ABDUL RAZAK Vs. UNION OF INDIA	June 1, 2011
ABDUL SALAM Vs. UNION BANK OF INDIA	March 16, 2011
ABDUL SALAM N P Vs. EXECUTIVE ENGINEER	May 30, 2011
ABDUL SALEEM V. Vs. THE REVENUE DIVISIONAL OFFICER AND	January 4, 2011
ABDUL SAMAD Vs. STATE OF KERALA	March 21, 2011
ABDUL SAMMER T. Vs. CONTROLLER OF EXAMINATION	February 4, 2011
ABDUL SHAJAR Vs. ABDUL SALAM	June 21, 2011
ABDUL SHEREEF K., S/O. K.N. KAMAL Vs. STATE OF KERALA AND ORS.	January 19, 2011
ABDUL VAHAB Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 22, 2011
ABDUL VAHID Vs. STATE OF KERALA	April 29, 2011
ABDUL WAHAB, S/O. KUNJU MOIDEEN Vs. REVENUE DIVISIONAL OFFICER,	February 4, 2011
ABDULLA Vs. ABDULKHADER KUNJU	July 27, 2011
ABDULLA Vs. NATIONAL INSURANCE COMPANY LTD	June 15, 2011
ABDULLA Vs. P H ABOOBACKER	February 23, 2011
ABDULLA AND UMMER ESTATE (P.) LIMITED Vs. M. BEENA, WIFE OF VIJAYAN AND VIDHYADHARAN	January 20, 2011
ABDULRAHIMAN Vs. STATE OF KERALA	September 22, 2011
ABHIJITH C MOHAN Vs. SHAMEEDHA, SHIJANA AND SUB INSPECTOR OF POLICE	May 31, 2011
ABHILASH Vs. STATE OF KERALA	June 3, 2011
ABHILASH T M Vs. DIRECTOR GENERAL OF POLICE	June 24, 2011
ABOOBACKER Vs. DISTRICT COLLECTOR	August 19, 2011
ABOOBACKER Vs. DISTRICT COLLECTOR	December 2, 2011
ABOOBACKER Vs. PALLICKAL GRAMA PANCHAYATH	July 27, 2011
ABOOBACKER HAJI Vs. STATE OF KERALA	February 28, 2011
ABRAHAM ALIAS JOSE Vs. ADDL DIRECTOR GENERAL OF POLICE	January 20, 2011
ABRAHAM MATHEW Vs. SATHYAN	January 20, 2011
ABRAHAM MATHEW Vs. STATE OF KERALA	November 8, 2011
ABRAHAM T J Vs. MAHARASHTRA APEX CORPORATION LTD	June 3, 2011
ABRAHAM THOMAS Vs. STATE OF KERALA	August 29, 2011
ABRAHAM, S/O LUKA Vs. STATE OF KERALA	June 24, 2011
ABY SAM Vs. STATE OF KERALA	April 4, 2011
ACCAMMA EAPHEN Vs. ULLOOR GRAMA PANCHAYATH	March 3, 2011
ACUTHAN NAIR Vs. SARASWATHY AMMA	January 24, 2011
ADV P G DANIEL Vs. BAR ASSOCIATION	February 22, 2011
ADV RANI JOY Vs. JESS RAPHEL	April 12, 2011
ADVOCATE S RAJEEV Vs. STATE OF KERALA	March 1, 2011
AERENS GOLD SOUK INTERNATIONAL LTD Vs. M/S PARTHAS TEXTILES	December 9, 2011
AHAMMED N P Vs. ABDUL LATHEEF	March 15, 2011
AJAI JOSE K. I. Vs. NEPTUNE READY MIX CONCRETER LTD.	July 1, 2011
AJAY P ASHER Vs. KIRIT P ASHER	July 6, 2011
AJAYAN Vs. STATE OF KERALA	August 20, 2011
AJAYAN P M Vs. KARUVANTHIRUTHY FEROKE PANCHAYATH	June 1, 2011
AJI KUMAR Vs. B RAJALAKSHMI	July 8, 2011
AJI V S Vs. STATE OF KERALA	June 7, 2011
AJIMON GANGADHARAN Vs. STATE OF KERALA	February 9, 2011
AJINEES Vs. STATE OF KERALA	August 24, 2011
AJIT MENON Vs. ALLAHABAD BANK BRANCH	February 10, 2011
AJITH CARBONS AND PIGMENTS P LTD Vs. COMMERCIAL TAX OFFICER	July 21, 2011
AJITH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	April 7, 2011
AJITH KUMAR Vs. CIRCLE INSPECTOR OF POLICE AND ORS	May 30, 2011
AJITH KUMAR ALIAS AJI Vs. STATE	January 21, 2011
AJITH KUMAR B S Vs. STATE OF KERALA	July 26, 2011
AJITH MATHEWS Vs. SHEELAMMA THOMAS	March 15, 2011
AJITHA Vs. ATTINGAL MUNICIPALITY	January 21, 2011
AKBAR ALI Vs. NARAYANANKUTTY	January 5, 2011
AKBAR P A Vs. INSPECTOR OF POLICE	June 29, 2011
AKBAR SALIM Vs. STATE OF KERALA	January 21, 2011
AKEEL ZAFAR CHEMMAD PUTHIYAPURAYIL Vs. CHIEF PASSPORT OFFICER, REGIONAL PASSPORT OFFICER AND SUPERINTENDENT OF POLICE	June 3, 2011
AKHIL SURESH KUMAR, PUTHENMADATHIL Vs. C RAJU, KADAPPOOR KANAKKARI VILLAGE	August 5, 2011
AKHIL V.S. S/O. VENUNATH Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND THE PRINCIPAL	January 31, 2011
AKILESH KUMAR Vs. CBI REPRESENTED BY ITS PUBLIC PROSECUTOR	June 17, 2011
AKKAL SREEDHARAN NAIR Vs. MALABAR DEVASWOM BOARD	December 23, 2011
AL SHIFA SUPER SPECIALTY HOSPITAL Vs. AL SHIFA HOSPITAL PVT LTD	September 26, 2011
ALAPPUZHA ANANTHANARAYANAPURAM THURAVUR Vs. B SOMAKUMAR BHAT	February 4, 2011
ALAPPUZHA ANANTHAPURAM THIRUMALA AND ORS Vs. P L SALIM	May 23, 2011
ALAPPUZHA MUHIYIDEEN MASJID ASSOCIATION Vs. ABDULKHADER	March 1, 2011
ALEX C JOSEPH Vs. UNION OF INDIA	December 7, 2011
ALEX L ABRAHAM Vs. SAINTGITS COLLEGE OF ENGINEERING	January 27, 2011
ALEYAMMA ABRAHAM Vs. SECRETARY TO GOVERNMENT	March 14, 2011
ALICE Vs. KERALA STATE	April 7, 2011
ALIYAMMA ISOW Vs. JOSEPH	June 21, 2011
ALIYAR P A Vs. AUTHORIZED OFFICER	July 4, 2011
ALL INDIA CONFEDERATION OF SC/ST Vs. STATE OF KERALA AND ORS	July 11, 2011
ALL INDIA MASTER FOREIGN GOING SHIP AND ORS Vs. UNION OF INDIA AND DIRECTOR GENERAL OF SHIPPING	March 28, 2011
ALL KERALA ENGINEERS AND SKILLED WORKERS Vs. STATE OF KERALA	January 21, 2011
ALL KERALA PLASTIC DEALERS Vs. UNION OF INDIA	March 11, 2011
ALL KERALA RETAIL RATION DEALERS Vs. STATE OF KERALA	April 29, 2011
ALL KERALA RETAIL RATION DEALERS, V K BALAN AND P V SARASWATHI Vs. DISTRICT COLLECTOR, TALUK SUPPLY OFFICER, E F JOHNSON AND KERALA STATE CIVIL SUPPLIES CORPORATION	November 14, 2011
ALLAMA IQBAL MEMORIAL NATIONAL Vs. NATIONAL COUNCIL FOR TEACHER	May 25, 2011
ALLEPPEY COMPANY LTD Vs. STATE OF KERALA	May 27, 2011
ALLIANCE HABITAT AND REAL ESTATE PVT LTD Vs. GOVERNMENT OF KERALA	February 7, 2011
ALPHONSA STREEDER Vs. PALLIPURAM GRAMA PANCHAYATH	May 24, 2011
AMBIKA DEVI T K Vs. BANK OF INDIA	January 4, 2011
AMBIKA KUMARY Vs. STATE OF KERALA	April 6, 2011
AMBIKA S Vs. STATE OF KERALA	January 31, 2011
AMBIKA, MANOMBIKA NIVAS AND ORS Vs. AIR INDIA LIMITED	July 15, 2011
AMBIKAVALLY Vs. STATE OF KERALA	July 1, 2011
AMBILI B. Vs. STATE OF KERALA AND ORS.	February 1, 2011
AMBILI B. Vs. STATE OF KERALA AND ORS.	February 25, 2011
AMBILI D/O INDIRA, AMBADI, ADUTHALA Vs. CITY POLICE COMMISSIONER AND ORS	August 4, 2011
AMBILI MADHAVAN, UPPER DIVISION CLERK Vs. DISTRICT COLLECTOR, CIVIL STATION AND ORS	June 24, 2011
AMBILY SUVARNAKUMAR Vs. SUPERINTENDENT OF POLICE	April 4, 2011
AMBUJAKSHAN K Vs. STATE OF KERALA	August 3, 2011
AMBUJAM Vs. G KRISHNAMOOTHAN	July 12, 2011
AMINA NAHNA Vs. STATE OF KERALA	August 17, 2011
AMMINI KURIAN Vs. THE ASST. ENGINEER AND ORS.	February 24, 2011
AMMUKUTTY AMMAL Vs. DEVAKI AMMA	May 30, 2011
ANAND P Vs. KARUNAGAPPALLY MUNICIPALITY	December 20, 2011
ANANGANADI GRAMA PANCHAYAT Vs. MUHAMMED FAHAD AND ORS	July 21, 2011
ANAPARAKKAL T P MAJEED Vs. BALUSSERY BRANCH MANAGER STATE BANK OF TRAVANCORE	March 31, 2011
ANAZ, SAIDU Vs. RAGHAVA PISHARODY, NARAYANA	August 2, 2011
ANDICHAMI Vs. SUB INSPECTOR OF POLICE	August 24, 2011
ANDICHAMI ALIAS ANDIAPPAN Vs. STATE OF KERALA	August 24, 2011
ANDREW GOMES Vs. STATE OF KERALA	January 4, 2011
ANDREW K A Vs. VICE CHANCELLOR	March 4, 2011
ANEESH Vs. STATE OF KERALA	June 3, 2011
ANEESH Vs. CIRCLE INSPECTOR OF POLICE & STATE OF KERALA	February 14, 2011
ANEESHA REMESH Vs. STATE OF KERALA	July 4, 2011
ANGATHL Vs. PAZHINISWAMY	April 11, 2011
ANIL Vs. STATE	December 21, 2011
ANIL KUMAR Vs. STATE OF KERALA	May 25, 2011
ANIL KUMAR V R Vs. SATHI KUMARI	December 22, 2011
ANIL MON THOMAS Vs. CENTRAL BUREAU OF INVESTIGATION	October 14, 2011
ANIL P JOHN Vs. STATE OF KERALA	July 21, 2011
ANIL V. J. Vs. STATE OF KERALA	January 19, 2011
ANILKUMAR Vs. SHEELA	September 19, 2011
ANILKUMAR Vs. N R SUBRAMANYAM	January 21, 2011
ANILKUMAR Vs. SUB INSPECTOR OF POLICE	January 24, 2011
ANILKUMAR S., ANUPAM Vs. THE SECRETARY	February 22, 2011
ANILKUMAR, S/O VASUDEVAN NAIR Vs. STATE OF KERALA	May 24, 2011
ANISH Vs. DISTRICT COLLECTOR	November 10, 2011
ANISH ANTONY THIMOTHY Vs. NEETHA	June 17, 2011
ANISH GEORGE Vs. FR PROVINCIAL CARMEL HILL AND ORS	June 21, 2011
ANITHA JOSE Vs. STATE OF KERALA	July 7, 2011
ANITHA SAM Vs. P M PHILIPOSE	April 29, 2011
ANITHA SARAVANAN Vs. SASI KUMAR	July 4, 2011
ANITHAKUMARY K S BLUE NILE Vs. STATE OF KERALA AND DIRECTOR OF SOCIAL WELFARE	February 17, 2011
ANJALI DEVI, LALITHA NIVAS Vs. V. SREEKANTAN NAIR	January 7, 2011
ANNIE MENDEZ Vs. DON BOSCO MENDEZ	June 3, 2011
ANSARI KANNOTH Vs. STATE OF KERALA	January 24, 2011
ANTONY Vs. LITTLE FLOWER KURIES	March 14, 2011
ANTONY CARDOZA Vs. STATE OF KERALA	January 25, 2011
ANTONY JOSEPH @ SOJAN S/O JOSEPH Vs. TOMICHAN S/O THOMAS; GEORGE JOSEPH S/O K V JOSEPH; ORIENTAL INSURANCE COMPANY LTD	July 14, 2011
ANTONY PHILIPOSE ALIAS TELSMON Vs. RAMLA	August 1, 2011
ANTONY S/O A V JOHN Vs. P GANAPATHY ARUVILAI MULAMKUZHI	August 1, 2011
ANTONY S/O VARKEY, KANDATHIPARAMBU Vs. SATHEESAN, S/O PANKAJAKSHAPANICKER	July 4, 2011
ANTONY, S/O. MANNUKKARA VEETTIL VARKEY, Vs. K.J. MARIKUTTY, D/O. KATTUKOTTIL JOSEPH AND ORS.	February 23, 2011
ANUGEETHI Vs. COMMISSIONER FOR ENTRANCE	July 25, 2011
ANULAL Vs. STATE OF KERALA	March 14, 2011
ANUSREE SUBASH P., D/O. P. SUBASH Vs. THE DEPUTY DIRECTOR OF EDUCATION AND	January 17, 2011
ANWAR A K Vs. ABBAS K A	February 3, 2011
ANWAR SADATH E Vs. STATE OF KERALA AND ORS	March 18, 2011
APL INDIA PVT LTD Vs. CHAIRMAN COCHIN PORT TRUST	September 27, 2011
APPU Vs. P SURENDRA SWAMI	October 12, 2011
APPU Vs. PRABHAKRAN, S/O. KAIMAPARAMBIL	February 16, 2011
APPU Vs. PRABHAKARAN	February 18, 2011
APPU Vs. RAJENDRAN	April 11, 2011
APPU T Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD	June 29, 2011
APPUKUTTAN, S/O KUTTAN Vs. SUB INSPECTOR OF POLICE AND ORS	July 19, 2011
ARAMANA BAR Vs. STATE OF KERALA	October 21, 2011
ARAVIND S Vs. STATE OF KERALA	January 10, 2011
ARAVINDAKSHA MENON Vs. ALI AKBAR	March 8, 2011
ARCHANA. N. Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE,	March 11, 2011
ARCKATHARA ELASTOMERS Vs. STATE OF KERALA	February 3, 2011
ARIFA BEEVI Vs. STATE OF KERALA	March 8, 2011
ARJUNA RAJA B Vs. STATE OF KERALA	July 5, 2011
ARSHANA P A Vs. CIRCLE INSPECTOR OF POLICE	July 14, 2011
ARUKANDI KISHAKKEDATH VASUDEVAN Vs. NALLAKANDI ARUKANDI HYMA VASUDEVAN	July 29, 2011
ARUM MOZHI VARMAN K AND ORS Vs. UNIVERSITY OF CALICUT AND ORS	February 17, 2011
ARUN BABU AND ORS Vs. UNIVERSITY OF CALICUT	March 22, 2011
ARUN KUMAR Vs. ABDUL SALAM	June 13, 2011
ARUN KUMAR Vs. STATE OF KERALA	September 30, 2011
ARUN RAMACHANDRAN NAIR Vs. STATE OF KERALA	June 9, 2011
ARUN SUNNY Vs. CHIEF CIT	July 12, 2011
ARUNKUMAR E V Vs. CALICUT UNIVERSITY	December 15, 2011
ARYA P MANI Vs. ABHILASH DAS	June 2, 2011
ASHA Vs. SAUDAMAINI	July 29, 2011
ASHARAF S/O ABDULLA Vs. STATION HOUSE OFFICER	February 16, 2011
ASHOK B Vs. CHANCELLOR	December 8, 2011
ASHOK T S Vs. ALEX THOMPSON	June 7, 2011
ASHRAF Vs. STATE OF KERALA	March 14, 2011
ASHRAF Vs. DIRECTOR OF REVENUE INTELLIGENCE	October 4, 2011
ASHRAF KANCHERIYIL Vs. STATE OF KERALA	March 18, 2011
ASHRAF MANKULANGARA, S/O ABDULLAKUTTY Vs. STATE OF KERALA AND ORS	June 6, 2011
ASHY Vs. P K CHANDRAN	April 1, 2011
ASIAN TERMINALS Vs. UNION OF INDIA	April 5, 2011
ASIANET SATELITE COMMUNICATION LTD Vs. P KRISHNAN	April 5, 2011
ASIF ABDUL KAREEM, S/O. T.M. ABDUL KAREEM Vs. THE MAHATMA GANDHI UNIVERSITY,	February 9, 2011
ASLAM Vs. STATE OF KERALA	February 17, 2011
ASOKAN Vs. JAYARAJAN	July 18, 2011
ASOKAN Vs. STATE BANK OF INDIA	August 1, 2011
ASOKAN N Vs. STATE OF KERALA	February 11, 2011
ASPINWALL AND COMPANY LTD Vs. INSPECTING ASSISTANT COMMISSIONER	September 23, 2011
ASRAF ALI Vs. STATE OF KERALA	January 20, 2011
ASSET HOMES P LTD Vs. STATE OF KERALA	March 14, 2011
ASTHAF Vs. STATE OF KERALA	January 21, 2011
ASWIN ALIAS KUKKU Vs. STATE OF KERALA	January 11, 2011
ASWIN B NAIK Vs. COMMISSIONER FOR ENTRANCE	June 21, 2011
ATHIRA ASHOK Vs. KANNUR UNIVERSITY	December 22, 2011
ATHIRA H. Vs. STATE OF KERALA,	January 25, 2011
ATHULYA CRICKET CLUB Vs. IDUKKI DISTRICT CRICKET ASSOCIATION	March 4, 2011
AUGUSTIAN BALASUBRAMONYAN AND ORS Vs. NAGAMMAL LEKSHMI AMMAL VALLI AMMAL AND ORS	May 30, 2011
AUGUSTIKUNJU Vs. JOHNY	January 24, 2011
AVARACHAN Vs. REVENUE DIVISIONAL OFFICER	February 24, 2011
AVINASH V SARAF Vs. ERNAKULAM KARAYOGAM SOCIETY	December 22, 2011
AYIROLI HAMEED Vs. KOYYAPURATH KUNIYIL BHASKARAN	February 7, 2011
AYLWIN NOEL VARGHESE Vs. INDIAN BANK; M SURENDRAN PILLAI AND UNION OF INDIA	March 8, 2011
AYYAPPAN ACHARY Vs. RAJESH S	June 21, 2011
AYYAPPAN KOCHUKUNU Vs. VELUTHAKUNJU GOPALAN	July 26, 2011
AZEEM MUHAMMED ANZARI Vs. ABDUL HAJI	July 18, 2011
B AMBIKA VARMA AND ORS Vs. EXECUTIVE COMMITTEE REPRESENTED AND ORS	July 1, 2011
B BIJU Vs. GEETHA	August 3, 2011
B MADHAVI AMMA Vs. K KARUNAKARAN NAIR	February 3, 2011
B RAMACHANDRAN, BETHUR SARADA AMMA, K C RAJAN AND PADMAVATHY W/O K C RAJAN Vs. STATE OF KERALA AND PRASEEJA R K	May 25, 2011
B RAVIKUMARAN PILLAI Vs. MALIK MOHAMMED S/O SYED MOHAMMED AND ORS	May 31, 2011
B SREEKMAR S/O BALAKRISHNAN AND N PRAKASAN S/O NARAYANAN NAIR Vs. SUPERINTENDENT OF POLICE AND ORS	May 20, 2011
B SREEKUMAR Vs. S SANTHOSH	May 24, 2011
B SUNIL Vs. M K BASHEER	July 7, 2011
B. ANIL KUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY	February 14, 2011
B. MURALI Vs. SIMON D. DAS	July 5, 2011
B. SURESH RAI, S/O. VITHAL RAI MANAGITHOTTU Vs. JOBOY THOMSON, S/O. THOMAS AND STATE OF KERALA	June 1, 2011
BABU Vs. STATE OF KERALA	February 9, 2011
BABU Vs. STATE OF KERALA	April 29, 2011
BABU Vs. STATE OF KERALA	July 1, 2011
BABU HARIHARAN Vs. STATE OF KERALA	June 7, 2011
BABU P S, S/O SUBRAMONIAN Vs. WELFARE FUND INSPECTOR AND ORS	August 5, 2011
BABU T A Vs. REJIMOL JOHN	December 3, 2011
BABU THOMAS Vs. P.B. SHAMSUDDIN	June 23, 2011
BABU THOMAS Vs. SECRTARY TO GOVERNMENT	June 3, 2011
BABU, S/O JOSEPH AND VALSON, S/O NATARAJAN Vs. STATE OF KERALA	May 25, 2011
BABU, S/O RAMAKRISHNAN AND ORS Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE AND SUMAM, W/O ANIRUDHAN	May 23, 2011
BABURAJ Vs. DISTRICT REGISTRAR	July 13, 2011
BABURAJAN VALIYAPURAYIL Vs. STATE OF KERALA	January 4, 2011
BABY @ SHAJI Vs. STATE OF KERALA	July 8, 2011
BABY GIRIJA Vs. SANTHA	February 8, 2011
BABY KURIAKOSE Vs. KSEB	March 4, 2011
BABY LIKHITHA Vs. DISTRICT COLLECTOR,	January 25, 2011
BABY SOBHANA K Vs. KERALA STATE ROAD TRANSPORT CORPORATION	January 4, 2011
BADARUDEEN A Vs. JOINT R T O JOINT R T OFFICE	January 7, 2011
BAIJU Vs. STATE OF KERALA	January 14, 2011
BAIJU Vs. LATHA	June 9, 2011
BAIJU G. NATH, LAIJU NIVAS Vs. GIRIJA KRISHNAKUMAR	June 1, 2011
BAIJU K Vs. GOVERNMENT OF INDIA	February 14, 2011
BAIJU K Vs. GOVERNMENT OF INDIA	October 3, 2011
BAISIL ATTIPETTY Vs. UNION OF INDIA	February 18, 2011
BAJAJ ALLIANCE LIFE INSURANCE COMPANY Vs. DIRECTOR GENERAL OF POLICE, SUB INSPECTOR OF POLICE, SREEJITH S AND INDUSEKHARAN NAIR	May 27, 2011
BAJAJ ALLIANZ GENERAL INSURANCE CO.LTD Vs. ANSHUL VERMA	July 20, 2011
BALAKRISHNA PILLAI Vs. LALITHA BAI	June 21, 2011
BALAKRISHNA PILLAI Vs. KONGORPILLY FARMERS SERVICE	August 4, 2011
BALAKRISHNAN Vs. K SIVADAS	July 12, 2011
BALAKRISHNAN Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	January 17, 2011
BALAKRISHNAN MASTER Vs. RAMACHANDRAN MASTER	September 22, 2011
BALAKRISHNAN NAIR Vs. PUNNAPALA DEVASWOM TRUSTEE BOARD	June 21, 2011
BALAN Vs. DEVAKI	June 7, 2011
BALAN K Vs. SBI PALAKKAD	May 30, 2011
BALASUBRAMANIAM Vs. KOCHANNAM	April 7, 2011
BASHEER Vs. ABDUL NAZAR	April 29, 2011
BASHEER Vs. STATE OF KERALA	January 21, 2011
BASHEER A , S/O BDULKHADER Vs. SUPERINTENDENT OF POLICE AND ORS	May 3, 2011
BASHEER AHMED Vs. STATE OF KERALA	March 16, 2011
BASHEER M M Vs. STATE OF KERALA	October 19, 2011
BASHEER MOULAVI K M Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION	July 5, 2011
BASHKEER K S Vs. SHAJI	August 1, 2011
BAVA MUHAMMED HAJI Vs. STATE OF KERALA	March 4, 2011
BAYAKODAN VEETTIL MADHAVI Vs. BABU	February 23, 2011
BEENA PAUL, HIGHER SECONDARY Vs. STATE OF KERALA, DIRECTOR OF HIGHER SECONDARY AND MANAGER, ST JOHNS HIGHER SECONDARY	March 25, 2011
BEERANKUTTY Vs. STATE OF KERALA	January 18, 2011
BEEVI Vs. SHAMILA	June 24, 2011
BEEVI Vs. STANDARD CHARTERED BANK	July 22, 2011
BELIEVERS CHURCH INDIA Vs. SUPERINTENDENT OF POLICE	June 21, 2011
BELIEVERS CHURCH INDIA Vs. SUPERINTENDENT OF POLICE RURAL	June 28, 2011
BELL FOODS MARINE DIVISION Vs. K S E B	February 4, 2011
BENNY AND ORS Vs. STATE OF KERALA	May 23, 2011
BENNY MATHEW, S/O MATHEW Vs. STATE OF KERALA	May 24, 2011
BETTLAL PAUL Vs. P S JOSEPH	January 25, 2011
BHAHULEYAN Vs. JAMAL A	July 20, 2011
BHANUMATHY AMMA Vs. STATE OF KERALA	February 4, 2011
BHANUNNI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMN DEPT	March 11, 2011
BHARAT PETROLEUM CORPORATION LTD Vs. STATE OF KERALA	June 22, 2011
BHARAT SANCHAR NIGAM LIMITED Vs. UNION OF INDIA	November 4, 2011
BHARAT SANCHAR NIGAM LIMITED AND ORS Vs. THOMAS K C AND ORS	May 3, 2011
BHARAT SANCHAR NIGAM LTD Vs. TITTIN	August 20, 2011
BHARATHAN Vs. STATE OF KERALA	August 18, 2011
BHARATHI KRISHNAN Vs. UNION OF INDIA	December 13, 2011
BHASKARAN Vs. STATE OF KERALA	March 14, 2011
BHASKARAN PILLAI AND ANIL BHAVAN Vs. EXCISE INSPECTOR AND STATE OF KERALA	April 4, 2011
BHAVANI C G Vs. MANGER CORPORATION BANK	February 21, 2011
BHAVIKA MANAGALANANDAN Vs. UNION OF INDIA	February 9, 2011
BHUVANENDRAN NAIR Vs. SIVAKALA K NAIR	June 2, 2011
BIJU Vs. MADHAVIKUTTY AMMA	February 9, 2011
BIJU Vs. STATE OF KERALA	August 1, 2011
BIJU ALIAS SASI Vs. STATE OF KERALA	August 12, 2011
BIJU JOSEPH, S/O JOSEPH Vs. SUB DIVISIONAL MAGISTRATE, VILLAGE OFFICER; INSPECTOR OF POLICE	May 10, 2011
BIJU K MATHEW Vs. STATE OF KERALA	February 23, 2011
BIJU KUMAR S N Vs. KERALA STATE FINANCIAL ENTERPRISES	February 17, 2011
BIJU SEBASTIAN Vs. T T THOMAS	February 1, 2011
BIJU V K Vs. RAMLA BEEVI	January 4, 2011
BIJUKUMAR P KANNAN Vs. SUPERINTENDENT OF POLICE	January 21, 2011
BINDHU @ BINDHU SURESHKUMAR Vs. VRINDA RADHAKRISHNAN	November 9, 2011
BINDU Vs. STATE OF KERALA	February 7, 2011
BINDU KRISHNA DAS Vs. P. ASHOK KUMAR	July 1, 2011
BINDU KRISHNA DAS Vs. P. ASHOK KUMAR	December 15, 2011
BINDU L D/O LEELA Vs. STATE OF KERALA AND S ASHALATHA	May 25, 2011
BINDU, W/O P B MADU Vs. REGIONAL TRANSPORT OFFICER AND STATE BANK OF INDIA	May 30, 2011
BINDU. K. ATHMAJAN Vs. THE DISTRICT SUPPLY OFFICER	February 3, 2011
BINI K P Vs. PRINCIPAL SECRETARY TO GOVERNMENT	January 7, 2011
BINITHA N K Vs. KERALA AGRICULTURAL UNIVERSITY	February 25, 2011
BINOY KURUVILA Vs. STATE OF KERALA	February 8, 2011
BINOY T B Vs. STATE OF KERALA	June 1, 2011
BINU Vs. UNION OF INDIA	June 9, 2011
BINU BABY Vs. DEPUTY SUPERINTENDENT OF POLICE	December 15, 2011
BINU GEORGE Vs. BABY HENDRY	January 20, 2011
BINU ITTOOP S/O ITTOOP Vs. STATE OF KERALA	April 11, 2011
BINUKUMAR Vs. STATE OF KERALA	January 24, 2011
BLUE BLAK GRANITES Vs. P P THANKACHAN	February 2, 2011
BOARD OF TRUSTEES OF PORT OF COCHIN Vs. JAISU SHIPPING COMPANY PVT LTD	December 14, 2011
BOARD OF TRUSTEES PORT OF COCHIN Vs. JAISU SHIPPING COMPANY PRIVATE LTD	June 8, 2011
BOBY AUSTINE, S/O. K.A. AUGUSTINE Vs. THE SUPERINTENDENT OF POLICE AND ORS.	March 18, 2011
BSNL SECURITY STAFF ASSOCIATION Vs. THE CHIEF GENERAL MANAGER, BHARAT SANCHAR,	February 24, 2011
BUILTECH EXPORTS Vs. STATE OF KERALA AND ANR	September 16, 2011
C A FRANCIS Vs. STATE OF KERALA	July 8, 2011
C A INDIRA Vs. STATE OF KERALA	August 25, 2011
C C AJAYAKUMAR Vs. HAMSA	March 16, 2011
C C JOY Vs. K C MATHEWS	March 8, 2011
C C SHIBU Vs. SUB INSPECTOR OF POLICE	March 8, 2011
C C USMAN Vs. CORPORATION OF KOZHIKODE	March 25, 2011
C CHANDRABABU Vs. RDO THIRUVANANTHAPURAM	April 7, 2011
C DAMODARAN Vs. SECRETARY TO GOVERNMENT	February 10, 2011
C G UNNIKRISHNAN KARTHA Vs. STATE OF KERALA	January 11, 2011
C H LAILABEEVI Vs. STATE OF KERALA	July 15, 2011
C I JOHNSON Vs. SUB REGISTRAR	February 1, 2011
C I MARTIN Vs. STATE OF KERALA	February 8, 2011
C K ABDURAHIMAN ALIAS C K ANTHRU Vs. KOZHIKODE CORPORATION	February 1, 2011
C K JOSE Vs. STATE OF KERALA AND A N SASI, S/O LATE NANU KUTTAN	May 23, 2011
C K MUSTHAFA HAJI Vs. PALLICHALIL KUNHAMINA	February 17, 2011
C K SIDHIQUE Vs. STATE OF KERALA	July 15, 2011
C KUNHIKRISHNAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT	August 31, 2011
C M ABDUL SALAM Vs. STATE	March 21, 2011
C M PREMNATH Vs. STATE OF KERALA	January 24, 2011
C N KRISHNAN NAMBOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD AND ORS	April 25, 2011
C N RAGHUVARAN Vs. M T ANIL KUMAR	August 1, 2011
C N SUKUMARAN Vs. STATE OF KERALA	April 11, 2011
C N VIJAYAN Vs. JOBY	June 28, 2011
C P KUTTYKRISHNAN Vs. KERALA STATE ELECTRICITY BOARD	February 7, 2011
C P NAZARUDEEN, S/O ALIKOYA Vs. SANTHOSH KUMAR AND ORS	August 4, 2011
C P SAJI Vs. UNION OF INDIA	July 19, 2011
C P SALIH, S/O C P HAMEED Vs. STATE OF KERALA	May 30, 2011
C PADMAVATHY Vs. CICRLE INSPECTOR OF POLICE	June 21, 2011
C R FRANCIS, S/O CHERUVATHUR RAPPAI Vs. PAULSON, S/O PUTHUSSERI DEVASSY	May 30, 2011
C RADHA, (HEADMISTRESS) Vs. STATE OF KERALA AND ORS	April 4, 2011
C T GEORGE Vs. SUB INSPECTOR OF POLICE	January 6, 2011
C THOMAS Vs. KERALA STATE ELECTRICITY BOARD	March 29, 2011
C UNNIKRISHNAN Vs. STATE OF KERALA	January 24, 2011
C UNNIKRISHNAN Vs. AUSTIN BENNAN	July 14, 2011
C V JOHN ALIAS JOHNY Vs. C V PAUL	June 28, 2011
C V KRISHNAN Vs. STATE OF KERALA	May 24, 2011
C V LAWRANCE Vs. ASSISTANT LABOUR COMMISSIONER AND BASE VICTUALLING OFFICER	March 4, 2011
C V MOOSAN Vs. PILATHODAN MUHAMMAD KUNHI	July 8, 2011
C YESUDASAN NADAR Vs. IMMANUAL ISSAC	February 24, 2011
C. BABU Vs. KERALA STATE CO-OPERATIVE ELECTION,	January 4, 2011
C. VIJAYALAKSHMI Vs. AMMINI AMMA	February 1, 2011
C.K. MOHAMMED, S/O. MAMMAD SHA HAJI Vs. THE SECRETARY	January 19, 2011
C.N. SOMAN Vs. K.I. KUNJACHAN	April 4, 2011
C.T. SHYJU Vs. M.A. TOMJO	January 19, 2011
C.U. MATHAI Vs. COMMERCIAL TAX OFFICER, IRINJALAKKUDA AND OTHERS	June 30, 2011
C.V.SURESH, S/O.SRI.VELAYUDHAN Vs. TOBIN (MINOR), S/O.TITO AND LAILA	September 5, 2011
CADBURY INDIA LTD Vs. STATE OF KERALA	July 18, 2011
CALICUT GRANITES (PVT) LTD Vs. INTELLIGENCE OFFICER INVESTIGATION AND COMMISSIONER OF COMMERCIAL TAXES	March 10, 2011
CAPT. V.V. NARAYANAN NAMBIAR (RETD) Vs. THE DIRECTOR GENERAL RESETTLEMENT AND GOVERNMENT OF INDIA	January 27, 2011
CAPTAIN JAMES JOSEPH Vs. T G PRABHAKARAN	February 8, 2011
CATHOLIC REFORMATION LITERATURE SOCIETY Vs. KERALA STATE ELECTRICITY BOARD	January 17, 2011
CATTLE WELFARE ASSOCIATION OF KERALA Vs. STATE OF KERALA	July 11, 2011
CAVUNAL RUBBER ESTATE PVT LTD AND ORS Vs. JOSE THOMAS, S/O P O THOMAS	July 7, 2011
CBI Vs. P I BABU	May 25, 2011
CELINE Vs. MARY MATHA EDUCATION SOCIETY	March 24, 2011
CHACKO MATHAI Vs. SOSAMMA POTHEN	January 21, 2011
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN ORGANIC CHEMICALS LTD Vs. INDUCHOODAN C G	January 18, 2011
CHAIRMAN CUM MANAGING DIRECTOR Vs. P TITTIN	August 20, 2011
CHAIRMAN, SECRETARY AND LIAISON OFFICER AND DEPUTY DIRECTOR Vs. A BABY, SENIOR CLERK AND ORS	March 28, 2011
CHAND MUHAMMED Vs. ZEENATH	October 20, 2011
CHANDANA GOPAN Vs. DISTRICT COLLECTOR AND ORS.	January 17, 2011
CHANDINI SAM S P Vs. STATE OF KERALA	January 6, 2011
CHANDRAKUMAR Vs. NARAYANAN BAHULEYAN	March 24, 2011
CHANDRAKUMAR Vs. NARAYANAN BAHULEYAN	May 24, 2011
CHANDRAMATHI Vs. MAMMU	July 1, 2011
CHANDRAN Vs. STATE OF KERALA	June 24, 2011
CHANDRAN Vs. MUSTHAFA	March 18, 2011
CHANDRAN Vs. STATE OF KERALA	February 14, 2011
CHANDRAN Vs. SURENDRAN, S/O. PONNUCHAMI AND ORS.	February 28, 2011
CHANDRAN @ THAMPI Vs. DIRECTOR GENERAL OF POLICE AND ORS	March 14, 2011
CHANDRAN KANNIKKARAN Vs. STATE OF KERALA	June 6, 2011
CHANDRIKA AMMA Vs. SARAMMA	June 24, 2011
CHAVERI ASHOKAN NAIR Vs. KARICHARY KAMALAKSHI AMMA	April 6, 2011
CHEELLAMMAL Vs. BADARUDEEN	November 9, 2011
CHEERUTTY Vs. DASAN	July 8, 2011
CHELLA ROWTHAR Vs. REMABHAI	January 27, 2011
CHELLAMMA, VADAKKATHIL VEEDU Vs. MUHAMED SALIM, S/O MOHAMMED	August 5, 2011
CHELLAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 10, 2011
CHELLAYYAN NADAR RAJAN Vs. KELAN NADAR NARAYANAN	July 27, 2011
CHELLITHARAYIL KESAVAN Vs. MAKKORAM VEETTIL JAYARAJAN	February 24, 2011
CHEMBRA PEAK ESTATES LTD Vs. STATE OF KERALA	March 10, 2011
CHENAKOTTIYATHAPURA KADEESABI Vs. PALLICHAPURA MOHAMMED KOYA	March 9, 2011
CHENGARA PUTHIYA THRIKOVIL Vs. MALABAR DEVASWOM BOARD	September 19, 2011
CHERIAN Vs. STATE OF KERALA	June 8, 2011
CHERUKUNNON SHANTHA Vs. KALLAKANDI SAHADEVAN	March 14, 2011
CHERUPUSHPAM Vs. SHAJI ALIAS RAJAN	February 18, 2011
CHIEF POSTMASTER GENERAL KERALA CIRCLE Vs. STATE OF KERALA	May 31, 2011
CHIKKU A M Vs. STATE OF KERALA	July 22, 2011
CHIRAKEKKARAN GLASS HOUSE P LTD Vs. INTELLIGENCE OFFICER	July 14, 2011
CHLOROPLASTS Vs. STATE OF KERALA	August 19, 2011
CHOOVATTA VADAKKEKARA KUNHI VEETTIL JANARDHANAN Vs. MOTTUKKANDE KARUNAKARAN	June 29, 2011
CHUNAKKARA VADAKKUNURUL ISLAM JAMA ATH Vs. M HANEEFA	July 15, 2011
CIBUMOL. B BABU Vs. NATIONAL INSTITUTE OF TECHNOLOGY CALICUT REPRESENTED BY ITS DIRECTOR	July 28, 2011
CIJI P JOSE Vs. STATE OF KERALA	October 18, 2011
CIT Vs. O. ABDUL RAZAK	December 23, 2011
CLEMENT AND ANR Vs. LILLY ROBERT AND ORS	August 5, 2011
CLEMENTINA, K.A. AND BASTIN, P.S. Vs. UNION OF INDIA (UOI),	March 8, 2011
CLINT J FERNANDEZ Vs. SUB INSPECTOR OF POLICE	April 7, 2011
COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR	September 28, 2011
COCHIN MALABAR ESTATES & INDUSTRIES LTD Vs. UNION OF INDIA	December 19, 2011
COCHIN SHIPYARD LTD Vs. GOVERNMENT OF KERALA	August 24, 2011
COMMERCIAL TAX OFFICER Vs. P A ABDUL SALAM	February 18, 2011
COMMERCIAL TAX OFFICER, IRINJALAKKUDA AND OTHERS Vs. C.U. MATHAI	November 2, 2011
COMMISIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE	March 16, 2011
COMMISSIONER OF CENTRAL EXCISE Vs. CHIEF COMMISSIONER	September 26, 2011
COMMISSIONER OF CUSTOMS Vs. GEORGEKUTTY N V	September 23, 2011
COMMISSIONER OF CUSTOMS Vs. KITEX GARMENTS	July 25, 2011
COMMISSIONER OF INCOM TAX Vs. T O ABRAHAM	August 2, 2011
COMMISSIONER OF INCOME TAX Vs. ELECTRONIC CONTROLS AND DISCHARGE SYSTEMS P LTD	July 27, 2011
COMMISSIONER OF INCOME TAX Vs. PEARI FOOD PRODUCTS	November 22, 2011
COMMISSIONER OF INCOME TAX Vs. PATSPIN INDIA LTD	September 6, 2011
COMMISSIONER OF INCOME TAX Vs. TATA CERAMICS LTD	July 29, 2011
COMMISSIONER OF INCOME TAX Vs. PURAYANNUR INDUSTRIES	January 6, 2011
COMMISSIONER OF INCOME TAX Vs. STATE FARMING CORPORATION OF KERALA	January 3, 2011
COMMISSIONER OF INCOME TAX Vs. T.O. ABRAHAM & CO.	January 6, 2011
COMMISSIONER OF INCOME TAX Vs. K.V. SUDHAKARAN	January 7, 2011
COMMISSIONER OF INCOME TAX Vs. C. SIVANANDAN	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. TORRY HARRIS SEA FOODS (P) LTD	January 31, 2011
COMMISSIONER OF INCOME TAX Vs. A Y BROADCAST FOUNDATION	March 22, 2011
COMMISSIONER OF INCOME TAX Vs. B. LAKSHMIKANTHAN	May 20, 2011
COMMISSIONER OF INCOME TAX Vs. LAKSHMI HOSPITAL	July 4, 2011
COMMISSIONER OF INCOME TAX Vs. NATIONAL TYRES & RUBBER CO. OF INDIA LTD	July 5, 2011
COMMISSIONER OF INCOME TAX Vs. T.K. SANALKUMAR	July 18, 2011
COMMISSIONER OF INCOME TAX Vs. MIDLAND RUBBER AND PRODUCE CO LTD	May 24, 2011
COMMISSIONER OF INCOME TAX Vs. EDAPALLY TRADERS	February 16, 2011
COMMISSIONER OF INCOME TAX Vs. PURAYANNUR INDUSTRIES	January 8, 2011
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS	January 17, 2011
COMMISSIONER OF INCOME TAX Vs. T J GEORGE	January 10, 2011
COMMISSIONER OF INCOME TAX Vs. K MOIDEEN KUTTY HAJI	January 4, 2011
COMMISSIONER OF INCOME TAX Vs. B.LAKSHMIKANTHAN	January 20, 2011
COMMISSIONER OF INCOME TAX Vs. HOTEL NEW INDRAPRASTA	March 3, 2011
COMMISSIONER OF INCOME TAX Vs. THIRUVAMBADI RUBBER CO LTD	June 27, 2011
COMMISSIONER OF INCOME TAX Vs. PEARL FOOD PRODUCTS	November 22, 2011
COMMISSIONER OF INCOME TAX Vs. ASSYST INTERNATIONAL (P) LTD	March 14, 2011
COMMISSIONER OF INCOME TAX CENTRAL Vs. HEERA CONSTRUCTION CO PVT LTD	April 4, 2011
COMMISSIONER OF INCOME TAX COCHIN Vs. ABAD FISHERIES	September 2, 2011
COMMISSIONER OF INCOME TAX, COCHIN Vs. SUN FIBRE OPTICS (P.) LTD.	July 5, 2011
COMMISSIONR OF CUSTOMS Vs. ABDUL KAREEM POKKU	June 21, 2011
COMMONWEALTH TRUST LTD Vs. STATE OF KERALA	November 9, 2011
CONCORD CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER	March 14, 2011
CORPORATE MANAGER Vs. GOVERNMENT OF KERALA AND ORS	July 11, 2011
CRAFT POLYMERS Vs. COMMISSIONER DEPARTMENT OF COMMERCIAL TAXES	July 4, 2011
CROMPTON GREAVES LIMITED Vs. INTELLIGENCE INSPECTOR	March 7, 2011
D L RASALAM, KADALEEVANAM Vs. KERALA AGRICULTURAL UNIVERSITY	March 25, 2011
D RANGANATHAN Vs. COMMERCIAL TAX INSPECTOR	April 29, 2011
D SURESH Vs. SUPERINTENDENT OF POLICE	April 5, 2011
D.L. RASALAM, KADALEEVANAM Vs. THE KERALA AGRICULTURAL UNIVERSITY	March 25, 2011
DAMODARAN NAIR Vs. MUTHUVAT CHERIYOTTI AMMA	April 8, 2011
DAMODARAN S/O. NARAYANAN Vs. THE DEPUTY COLLECTOR (GENERAL),	January 24, 2011
DANIEL Vs. DISTRICT SUPERINTENDENT OF POLICE	January 20, 2011
DAVIS Vs. GRASSY	February 7, 2011
DAVIS C J Vs. THRISSUR CORPORATION	April 5, 2011
DEEPA SASIKUMAR Vs. SASIKUMAR	December 16, 2011
DEEPTHIMOL B S AND K P CHANDRASEKHARA PILLAI Vs. STATE OF KERALA AND BINU K S	May 23, 2011
DEEPTHY MATHEW Vs. STATE OF KERALA, CO-OPERATIVE ACADEMY OF PROFESSIONAL, PRINCIPAL	March 22, 2011
DEEPU VIJAYAN S/O VIJAYAN Vs. KERALA PUBLIC SERVICE COMMISSION; UNDER SECRETARY AND MAHATMA GANDHI UNIVERSITY	March 24, 2011
DELTA TELECOM INDIA PVT LTD Vs. SUB INSPECTOR OF POLICE	October 24, 2011
DEVAKI Vs. K JOSHI	January 4, 2011
DEVI AMMA Vs. PARVATHY KUTTY AMMA	June 30, 2011
DEVIKAMANI K N Vs. TAHSILDAR ELECTORAL REGISTRATION	January 24, 2011
DHANALAKSHMI BANK LTD Vs. RAMACHANDRAN	May 23, 2011
DHARMA SASTHA TRUST Vs. STATE OF KERALA	June 9, 2011
DILEEP D Vs. STATE OF KERALA	March 17, 2011
DILEEPKUMAR PANICKER, Vs. G. SATHYASEELA,	January 25, 2011
DILIP VARGHESE Vs. STATE OF KERALA	May 25, 2011
DINESAN, S/O KUNHIKANNAN Vs. STATE OF KERALA	January 31, 2011
DINESAN, S/O PRABHAKARAN Vs. SARITHA, D/O UNNIKKUTTAN	April 26, 2011
DINESHAN C Vs. SECRETARY	June 3, 2011
DINESHAN PUTHALATH Vs. STATE OF KERALA	March 31, 2011
DIPICA C TANNA Vs. D SAMUELRAJ	March 1, 2011
DIPIN K V Vs. STATE OF KERALA	April 29, 2011
DIRECTOR GENERAL OF EMPLOYMENT Vs. ULLAS UP	January 21, 2011
DITO TOM Vs. STATE OF KERALA	January 21, 2011
DIVAKARAN Vs. COMMISSIONER OF POLICE	June 21, 2011
DIVAKARAN, KOCHAYYAPPAN VAIDYAN Vs. STATE OF KERALA	March 8, 2011
DIVISIONAL MANAGER Vs. JOSE, JOYAPPAN AND P E DEVASSYKUTTY S/O THOMAS	March 24, 2011
DIVYA NAIR Vs. NITIN RADHAKRISHNAN	February 25, 2011
DIVYAMOL T C Vs. JOINT SECRETARY TO GOVERNMENT	February 17, 2011
DIXON, S/O DEVASSIKUTTY Vs. FRANCIS PAUL AND ORS	June 21, 2011
DONNIE J M PHILIP Vs. STATE OF KERALA	March 31, 2011
DR. KARUNAN KANNAMPOYILIL, LECTURER Vs. STATE OF KERALA,	January 20, 2011
DR. KAVITHA. R., RUDRAKSHAM Vs. UNIVERSITY OF KERALA,	February 3, 2011
DR. N. RAMANUJAN Vs. THE SECRETARY TO THE GOVERNMENT,	March 8, 2011
DR. SURESH KUMAR Vs. THE SECRETARY, KERALA PUBLIC SERVICE,	February 22, 2011
DR. SWAPNA JOSEPH Vs. STATE OF KERALA	March 4, 2011
E A ABDUL KAREEM Vs. STATE OF KERALA	January 5, 2011
E A THANKAPPAN Vs. STATE OF KERALA	October 21, 2011
E ASHRAF Vs. KARUMALOOR GRAMA PANCHAYATH	June 2, 2011
E CHANDRALEKHA Vs. UNITED INDIA INSURANCE CO LTD	July 15, 2011
E JOHN THOMAS Vs. KERALA STATE ELECTRICITY BOARD	July 22, 2011
E K ASHRAF, S/O E K MOOSAKUTTY Vs. BENNY MATHEW, S/O MATHEW AND ORS	June 24, 2011
E K PRABHAKARAN Vs. STATE OF KERALA	March 9, 2011
E R GEORGE Vs. STATE OF KERALA	March 14, 2011
E SAROJINI Vs. SECRETARY	March 30, 2011
E T RAJENDRAN Vs. E T BHARGHAVI AMMA	February 23, 2011
E T REJI, S/O SATHYABHAMA Vs. CITY POLICE COMMISSIONER AND ORS	June 22, 2011
E V AJITHA Vs. REGIONAL TRANSPORT AUTHORITY	March 10, 2011
E.M. JOSEPH Vs. CHIEF COMMISSIONER OF INCOME TAX	November 21, 2011
EANDI VASU S/O. KRISHNANKUTTY Vs. ASHRAF S/O. MUHAMMED AND ORS.	January 31, 2011
EDAKKANDI DINESHAN ALIAS PULIPP DINESHAN Vs. STATE OF KERALA	April 12, 2011
EDAKONOTH ABDUL BASHEER Vs. MURIKANDY THAZHE KUNIYIL ASMA	June 7, 2011
EDAKULANGARA DEVASWOM Vs. STATE OF KERALA, COMMISSIONER AND DIRECTOR	August 3, 2011
ELAYOOR SREE VISHNU KSHETHRA Vs. MALABAR DEVASWOM	September 19, 2011
ELDHO BABY Vs. THE MAHATHMA GANDHI UNIVERSITY AND	February 2, 2011
ELDHO KURUVILLA Vs. K.G. ABRAHAM	August 3, 2011
ELDHOSE ALIAS SAIPP Vs. STATE OF KERALA	August 5, 2011
ELITE DISTILLERIES AND BEVERAGES CO Vs. STATE OF KERALA	August 1, 2011
ELITE FOODS (P.) LTD. Vs. STATE OF KERALA	June 21, 2011
ELIYAMMA, S/O LATE K C JOSEPH Vs. STATE OF KERALA AND SANKARAN MASTER, S/O CHEKKU	May 23, 2011
ELSIKUTTY G Vs. STATE OF KERALA	January 20, 2011
EMMANUEL Vs. STATE BANK OF INDIA	November 8, 2011
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL	October 21, 2011
EMPLOYEES STATE INSURANCE CORPORATION Vs. M R F LTD	November 19, 2011
ENATHU SERVICE COOPERATIVE BANK LTD Vs. CONSUMER DISPUTES REDRESSAL FORUM	January 17, 2011
ENVIRO CHEMICALS Vs. STATE OF KERALA	February 10, 2011
ERNAKULAM THIRUMALA DEVASWOM AND ORS Vs. A R PRABHU & BROTHERS AND ORS	July 13, 2011
ERNAKULATHAPPAN CHARITABLE EDUCATIONAL AND NIRMALA EDUCATIONAL TRUST Vs. THE DIRECTOR OF TECHNICAL EDUCATION AND ORS.	January 18, 2011
ESQUIRE MARKETING Vs. CITY COMMISSIONER OF POLICE	April 5, 2011
ESSAR SHIPPING PORTS AND LOGISTICS LTD Vs. MEMBER SECRETARY	March 3, 2011
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. STATE OF KERALA	March 11, 2011
ESSAR TELECOM INFRASTRUCTURE PVT LTD Vs. MOLY WILSON	July 12, 2011
ESSEN PRINT FORMS (P) LTD. Vs. STATE OF KERALA	November 16, 2011
ETL HOSPITALITY SERVICES LIMITED Vs. ARJUN	July 29, 2011
EVANS SCHOOL Vs. USHA KUMARI	March 7, 2011
EVEREST C J Vs. GREATER COCHIN DEVELOPMENT AUTHORITY	May 23, 2011
FABIANOSE GEORGE Vs. LOOSAMMA	July 25, 2011
FAIZAL Vs. THE SECRETARY	January 19, 2011
FAIZAL S/O KARIMBIL VALAPPIL ABBAS Vs. STATE OF KERALA REPRESENTED BY STATION AND ASYATH SAFIYATH B A	April 4, 2011
FATHER JOSE PRAKSH Vs. SUPERINTENDENT OF POLICE	July 29, 2011
FATHIM KHALID Vs. SPECIAL TAHSILDAR	July 1, 2011
FATHIMA Vs. BHASKARAN P	June 30, 2011
FATHIMATH RAHEENA V Vs. DIRECTOR OF PUBLIC INSTRUCTION	February 4, 2011
FATHIMATH SUHRA Vs. STATE OF KERALA	February 24, 2011
FAZEELA KHALID Vs. STATE OF KERALA	March 23, 2011
FCI OEN CONNECTORS LIMITED Vs. STATE OF KERALA	July 13, 2011
FEBZY K, D/O K FAIZAL Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS	July 19, 2011
FEDERAL BANK LIMITED Vs. P J THOMAS	June 30, 2011
FEDERAL BANK LTD Vs. JOSEPH, S/O ULAHANNAN,; RESERVE BANK OF INDIA,; COMPLAINANT REDRESSAL OFFICER AND UNION OF INDIA	March 28, 2011
FEDERAL BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER EPFO	August 22, 2011
FEDERAL BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 5, 2011
FERTILISERS CHEMICALS TRAVANCORE LIMITED Vs. K A AYYAPPAN PILLAI	December 9, 2011
FIROSE Vs. REVENUE DIVISIONAL OFFICER	February 11, 2011
FIROZ ALAVI Vs. MARS FINANCE	February 1, 2011
FLORANCE Vs. MOHAN DAS	February 23, 2011
FOREST RANGE OFFICER Vs. MADHAVAN	April 29, 2011
FOUMI MEERAN Vs. STATE OF KERALA	May 30, 2011
FRANCIS Vs. UNIVERSITY GRANTS COMMISSION	June 27, 2011
FRANCIS MANJOORAN Vs. STATE OF KERALA AND ORS	February 2, 2011
FRANCIS P A Vs. GOVERNMENT OF KERALA	March 25, 2011
FRANCIS V J ALIAS SONY FRANCIS Vs. DISTRICT SUPERINTENDENT OF POLICE	January 20, 2011
FRANCIS XAVIER C Vs. PRINCIPAL ST XAVIERS COLLEGE THUMBA	March 25, 2011
FRENJIT K A ALIAS TONY Vs. SUB INSPECTOR OF POLICE	March 18, 2011
G BALACHANDRAN Vs. STATE OF KERALA	February 2, 2011
G K ENGINEERING WORKS Vs. ST JOHN THE BAPTIST CHURCH	January 5, 2011
G LAILA KUMARI Vs. KERALA SMALL INDUSTRIES DEVELOPMENT	February 8, 2011
G M HANEEF S/O ABDUL KHADER Vs. N MAJEED HAJI S/O MUHAMMED AND STATE	April 26, 2011
G MANOJ KUMAR Vs. KURUVILASSERY SERVICE CO-OPERATIVE BANK AND JOINT REGISTRAR OF CO-OPERATIVE	June 2, 2011
G RAJASEKHARAN NAIR Vs. STATE OF KERALA AND ORS	March 24, 2011
G RAJENDRAN Vs. DIRECTOR GENERAL	April 6, 2011
G RAMDAS Vs. VAKKOM GRAMA PANCHAYAT AND ORS	June 2, 2011
G REGHUNAHT VARAKAPPILLIL AND ORS Vs. STATE OF KERALA	March 9, 2011
G REGHUNATH Vs. STATE OF KERALA	March 10, 2011
G S LEENA NAIR Vs. TRAVANCORE DEVASWAM BOARD	March 3, 2011
G SOMAN Vs. KERALA STATE ELECTRICITY BOARD	March 3, 2011
G SUKUMARAN Vs. UNION OF INDIA	February 16, 2011
G. SATHEE DEVI Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.	March 24, 2011
GANESH SHETTY Vs. STATE OF KERALA	February 8, 2011
GANGADHARAN Vs. SHAMSEERA	March 1, 2011
GANGADHARAN Vs. SUB INSPECTOR OF POLICE	April 1, 2011
GARGI BANERJEE Vs. GEORGE	February 16, 2011
GARY NARESH RAJAN Vs. RADHA RAJAN	March 7, 2011
GEETHA O , W/O GOPAKUMARAN NAIR AND RAJEEV N , S/O NARAYANAN PILLAI Vs. SUPERINTENDENT OF POLICE AND ORS	May 13, 2011
GEETHA R G Vs. UNION OF INDIA	August 19, 2011
GEETHAKUMARAN S Vs. STATE OF KERALA	May 25, 2011
GEETHAKUMARY S Vs. STATE OF KERALA	January 21, 2011
GENERAL SECRETARY Vs. STATE OF KERALA	July 18, 2011
GEORGE ABRAHAM Vs. RANNI MARTHOMA MEDICAL MISSION CENTRE	February 10, 2011
GEORGE JACOB Vs. DIRECTOR AND ORS	July 7, 2011
GEORGE JOHN Vs. CHIEF SECRETARY	February 8, 2011
GEORGE KURUVILLA, S/O. C.O. KURUVILLA Vs. JAICK JOSEPH	March 30, 2011
GEORGE THOMAS OLICKAL Vs. CHIEF SECRETARY TO GOVERNMENT	March 14, 2011
GEORGEKUTTY P J Vs. STATE OF KERALA	October 19, 2011
GIGI GOERGE, S/O K V GEORGE, ZACHARIAH MATHEW, S/O MATHEW PAREL AND RAJEEV N , S/O NARAYANA GOPAN Vs. K JAYAVARMA, ADVOCATE, PRESIDENT AND ORS	June 15, 2011
GILBERT PRINCE Vs. SUB INSPECTOR OF POLICE	March 25, 2011
GILBERT TRIVANDRUM Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR	October 31, 2011
GIREESH V V Vs. SUPERINTENDENT OF POLICE AND ORS	May 10, 2011
GIREESHAN C P Vs. STATE OF KERALA	July 5, 2011
GIRIJA Vs. STATE OF KERALA	April 25, 2011
GIRIJA D/O BHAVANI Vs. VIJAYA MOHAN S/O MADHAVA PANICKER	August 4, 2011
GIRIJA THAMPURAN Vs. COCHIN DEVASWOM BOARD	March 4, 2011
GIRISH BABU Vs. HIGH COURT OF KERALA	October 4, 2011
GIRISH BABU G. Vs. HIGH COURT OF KERALA	September 4, 2011
GIRISHKUMAR Vs. REVENUE DIVISIONAL OFFICER	March 25, 2011
GLAXO SMITHKLINE PHARMACEUTICALS LTD Vs. STATE OF KERALA	July 7, 2011
GLORY GEORGE Vs. KUNJAMMA	January 21, 2011
GOKULAM CHIT & FINANCE COMPANY Vs. GURUDAS	January 18, 2011
GOLDEN SATHEESAN @ SATHEESAN Vs. STATE OF KERALA	August 4, 2011
GOMEZ Vs. MANUAL GOMEZ	November 22, 2011
GOPACHANDRAN NAIR Vs. PRINCIPAL SECRETARY TO GOVERNMENT	March 16, 2011
GOPAKUMAR B NAIR Vs. CBI/SPE AND ORS	June 21, 2011
GOPAKUMAR K Vs. GURUVAYOOR DEVASWOM MANAGING	June 1, 2011
GOPAL MOHAN K Vs. S GOVINDAN NAIR	March 25, 2011
GOPALAKRISHNAN Vs. NOORJAHAN	June 23, 2011
GOPALAKRISHNAN Vs. STATE OF KERALA	November 30, 2011
GOPALAKRISHNAN ALIAS MOTTAYANDY Vs. STATE OF KERALA	March 17, 2011
GOPALAKRISHNAN T V Vs. STATE OF KERALA	June 14, 2011
GOPALAN Vs. ADDITIONAL CHIEF SECRETARY	September 20, 2011
GOPALAN Vs. ADDITIONAL CHIEF SECRETARY	August 20, 2011
GOPAN G AND ORS Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS	July 18, 2011
GOPI P S Vs. SUB INSPECTOR OF POLICE	September 30, 2011
GOPI T N Vs. STATE OF KERALA	February 1, 2011
GOPINATH Vs. SURESH	June 14, 2011
GOPINATHA KURUP Vs. STATE OF KERALA	July 1, 2011
GOPINATHAKURUP Vs. STATE OF KERALA	February 17, 2011
GOPINATHAN Vs. K N RAVICHANDRAN	March 14, 2011
GOPINATHAN Vs. K N RAVICHANDRAN	March 7, 2011
GOVIND VISHNU. A., B-TECH BIOTECHNOLOGY Vs. THE UNIVERSITY OF KERALA AND ORS.	January 10, 2011
GOVINDAN MASTER Vs. JANAKI V	July 27, 2011
GOVINDANKUTTY NAIR Vs. RADHAMMA AMMA	July 1, 2011
GREAT INDIA ESTATES PVT LTD Vs. STATE OF KERALA	November 3, 2011
GRITTA JOSEPH Vs. ANTONY THOMAS @ SUBIN	June 3, 2011
GURUPRASAD A Vs. STATE OF KERALA	March 24, 2011
H K A AGENCIES Vs. ACTIA INDIA PVT LTD	January 11, 2011
H NAZEER Vs. T SHANAVAS	August 2, 2011
H.J. SINGH, SPO Vs. THE UNION OF INDIA (UOI) AND ORS.	April 1, 2011
HAMEED BASHA, S/O MADHARKHAN SAHIB Vs. STATE OF KERALA AND ORS	June 20, 2011
HAMID Vs. SUPERINTENDENT OF POLICE	March 3, 2011
HAMSA P A Vs. DISTRICT REGISTRAR GENERAL	March 14, 2011
HAMSA P A Vs. DISTRICT REGISTRAR GENERAL KOZHIKODE	July 20, 2011
HAMSATH BEEVI Vs. SAFFIYATH BEEVI	April 6, 2011
HAMZA Vs. STATE	June 24, 2011
HAMZA HAJI Vs. STATE OF KERALA	June 2, 2011
HARI DAS Vs. STATE OF KERALA	November 30, 2011
HARIDAS Vs. STATE OF KERALA	December 3, 2011
HARIKRISHNAN S. Vs. THE MAHATHMA GANNDHI UNIVERSITY AND	February 2, 2011
HARIKUTTAN UNNITHAN C Vs. TRAVANCORE DEVASWOM BOARD	July 1, 2011
HARIS BABU T Vs. SUB INSPECTOR OF POLICE	April 4, 2011
HARISH BABU MADDINENI Vs. STATE OF KERALA	October 31, 2011
HARISH NARAYANAN Vs. STATE OF KERALA	February 4, 2011
HARISH, S/O SHEKARA Vs. EXCISE INSPECTOR AND STATE	May 24, 2011
HARISHANKAR S/O M K BHASKARAN PILLAI Vs. STATE OF KERALA	May 30, 2011
HARISHKUMAR Vs. STATE OF KERALA	March 25, 2011
HARRISONS MALAYALAM LTD Vs. ASSISTANT COMMISSIONER OF INCOME	March 14, 2011
HARSHAD Vs. STATE OF KERALA	February 4, 2011
HARSHAKUMAR Vs. STATE OF KERALA	June 9, 2011
HASSAINAR T M ALIAS HASSAN Vs. K P MOHAMMED RAIS	January 20, 2011
HASSAN RAWTHER K K Vs. S ABDULA AZEEZ	June 8, 2011
HCL INFO SYSTEMS LTD Vs. COMMISSIONER OF COMMERCIAL TAX	March 10, 2011
HDFC BANK LTD. Vs. THE CONSUMER DISPUTE REDRESSAL FORUM AND M. ABDUL JALEEL	January 27, 2011
HEMA JOSEPH, D/O K T XAVIER Vs. JOSEPH AUGUTINE	May 10, 2011
HEMANTH KUMAR Vs. SUB INSPECTOR OF POLICE	October 10, 2011
HIBA P.P. (MINOR), PLUS TWO STUDENT Vs. THE APPEAL COMMITTEE AND ORS.	January 19, 2011
HINDUSTAN LEVER LTD Vs. TAHSILDAR	January 17, 2011
HINDUSTAN NEWSPRINT LTD., Vs. SHAJI MATHEW,	February 1, 2011
HNL CASUAL Vs. UNION OF INDIA	July 4, 2011
HOTEL LEELAVENTURE LTD Vs. STATE OF KERALA	January 7, 2011
HOTEL PRESIDENT Vs. STATE OF KERALA	July 1, 2011
HUSSAIN, S/O MOHAMMED HAJI Vs. N V ABDUL KHADER; SETHURAMAN IPS; MANKADA ENTHEENKUTTY	January 6, 2011
HYDRO TECH ENGINEERS AND CONTRACTORS Vs. GOVERNMENT OF KERALA	January 19, 2011
IBRAHIM Vs. KHADEEJA	January 6, 2011
IBRAHIM KHALEEL Vs. P M AYISHA	March 3, 2011
IDA LOPEZ, AGED 40 YEARS Vs. STATE OF KERALA	July 5, 2011
IDEA CELLULAR LIMITED AND ORS Vs. SUPERINTENDENT OF POLICE, STATION HOUSE OFFICER, JAMES AND VARKEY	March 31, 2011
IDUKKI DISTRICT CRICKET ASSOCIATION Vs. ATHULYA CRICKET CLUB NEDIYASALA	November 14, 2011
IGNATIOUS LAYOLA Vs. JERALD	February 16, 2011
ILLIAS. K.I. Vs. SECRETARY, FOOD AND CIVIL SUPPLIES AND ORS.	February 9, 2011
IN RE M Vs. JAYARAJAN	November 8, 2011
IN RE M Vs. JAYARAJAN	July 8, 2011
IN RE: MATTER OF TRAVANCORE DEVASWOM BOARD Vs. STATE	April 26, 2011
INAYATHKHAN Vs. STATE OF KERALA, SPECIAL TAHSILDAR(LA), CIVIL STATION AND CORPORATION OF CALICUT	March 7, 2011
INDIA CEMENTS LIMITED Vs. ASSISTANT COMMISSIONER	February 8, 2011
INDIA TELECOM INFRA LTD Vs. SUPERINTENDENT OF POLICE	June 3, 2011
INDIRA Vs. THE CHAIRMAN AND ORS.	March 8, 2011
INDU Vs. SHARAFUDEEN	March 15, 2011
INDULEKHA Vs. A RAVICHANDRAN	July 6, 2011
INFANT JESUS PARISH CHURCH THALORE Vs. INFANT JESUS MONASTERY	April 8, 2011
INFRA HOTELS AND RESORTS LTD Vs. DEPUTY COMMISSIONER APPEALS	January 3, 2011
ING VYSA BANK LTD Vs. SUB INSPECTOR OF POLICE	February 21, 2011
ING VYSYA BANK LTD. Vs. M.V. MATHEW	August 18, 2011
ISMAIL ALIAS AKRAM BHAI Vs. STATE OF KERALA	January 3, 2011
ISMAIL S/O. AYAMMA Vs. THE REVENUE DIVISIONAL OFFICER AND	January 5, 2011
ISMAYIL Vs. DEPUTY TAHSILDAR	March 14, 2011
ISMAYIL Vs. FATHIMA	September 6, 2011
ITEL INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE	August 3, 2011
ITEL INDUSTRIES LTD Vs. STATE OF KERALA	January 28, 2011
IVL INDIA (P) LTD Vs. COMMISSIONER OF INCOME TAX	January 5, 2011
J ANTONY Vs. SUPERINTENDENT OF POLICE ERNAKULAM	June 30, 2011
J GIREESH RAM Vs. STATE OF KERALA	March 7, 2011
J RADHAKRISHNAN Vs. STATE OF KERALA	April 11, 2011
J. NAVAJYOTHI Vs. THE SECRETARY	March 7, 2011
JACOB K MATHEW Vs. TAHSILDAR TALUK OFFICE	March 30, 2011
JACOB T. KOSHY VAIDHYAN Vs. STATE OF KERALA AND ORS.	January 31, 2011
JACOB V J Vs. TOM JOSEPH	June 13, 2011
JAFFER Vs. STATE OF KERALA	July 1, 2011
JAGADAMMA Vs. UNION OF INDIA	June 20, 2011
JAGADEESH K B Vs. SUB INSPECTOR OF POLICE	March 14, 2011
JAI HIND TRADERS Vs. DISTRICT SUPERINTENDENT OF POLICE	June 15, 2011
JAISAPPAN, S/O MATHEW Vs. STATE OF KERALA AND ORS	March 8, 2011
JAJOO SURGICALS PVT LTD Vs. STATE OF KERALA AND KERALA MEDICAL SERVICES CORPORATION	January 25, 2011
JALAJAMONY Vs. JAYALEKSHMI	June 14, 2011
JALALUDHEEN Vs. STATE OF KERALA	June 17, 2011
JAMAL, S/O. ABOOBACKER Vs. THE VILLAGE OFFICER,	January 31, 2011
JAMEELA Vs. STATE OF KERALA	July 7, 2011
JAMEELA Vs. STATE OF KERALA	July 29, 2011
JAMEELA BOSE Vs. STATE OF KERALA	November 15, 2011
JAMES JOSEPH Vs. UNION OF INDIA	August 26, 2011
JAMES JOSEPH Vs. REGISTRAR OF CO OPERAIVE SOCIETIES	March 21, 2011
JAMES PUNNAPUZHA Vs. SABITHA RAHIM	June 2, 2011
JAMES THOMAS Vs. REGIONAL PASSPORT OFFICER	June 21, 2011
JAMESKUTTY Vs. AUTHORISED OFFICER	May 25, 2011
JANAKI Vs. RAJAN	February 16, 2011
JANAKIKUTTY Vs. STATE OF KERALA	June 15, 2011
JANANI D/O. BHARAGAVI Vs. SANTHA MATHAI,	January 31, 2011
JANARDHANAN ALIAS MOHAN Vs. AMBIKAVATHY	July 7, 2011
JANATHA TRADING CO Vs. STATE OF KERALA	August 26, 2011
JANCY RANI A K Vs. UNIVERSITY OF KERALA	April 6, 2011
JANUVIL JAMES Vs. MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	January 24, 2011
JASMINE D/O K M PHILIPOSE, K M PHILIPOSE AND ELSY PHILIPOSE Vs. JIKKU JOHN S/O JOHNKUTTY	June 2, 2011
JAYACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD	April 29, 2011
JAYACHANDRAN Vs. STATE OF KERALA	December 14, 2011
JAYAHCANDARN Vs. STATE OF KERALA	February 16, 2011
JAYAKUMAR Vs. HIGH COURT OF KERALA	January 21, 2011
JAYAKUMAR, S/O BHASKARAN Vs. STATE OF KERALA AND PRAMOD R	May 31, 2011
JAYAKUMARI O.T. Vs. THE MANAGING DIRECTOR	February 24, 2011
JAYALAKSHMI Vs. UNION OF INDIA	March 30, 2011
JAYAN C DAS Vs. STATE OF KERALA	August 17, 2011
JAYAN P , JITHESH K , SANEESH M V AND PRAMOD K Vs. STATE OF KERALA AND ORS	May 31, 2011
JAYAPRAKASH Vs. STATE OF KERALA	February 21, 2011
JAYARESMI T N Vs. MAHATMA GANDHI UNIVERSITY	June 8, 2011
JAYASREE Vs. SUPERINTENDENT OF POLICE	April 7, 2011
JAYASREE Vs. STATE OF KERALA AND SUB INSPECTOR OF POLICE	April 26, 2011
JAYRAJAN Vs. SABITHA	August 17, 2011
JEENA Vs. SATHEESH BABU K	August 12, 2011
JEEVAN SABU V S Vs. STATE OF KERALA	May 25, 2011
JESSY RAJU Vs. ZACHARIA	June 16, 2011
JESSY VARGHESE Vs. P A THOMAS	July 22, 2011
JET AIRWAYS INDIA PVT LTD Vs. LABOUR COURT	November 15, 2011
JIBIN SHAH M K Vs. STATE OF KERALA	October 4, 2011
JIBY JOHN Vs. STATE BANK OF INDIA	April 12, 2011
JIJESH M Vs. SAINABA	July 29, 2011
JINCE MARY JHONS Vs. K P JHONY	October 18, 2011
JINCE MARY JOHNS Vs. JOHNY K P	October 8, 2011
JINEEV Vs. SHERLY MATHEW	February 1, 2011
JINI SEBASTIAN Vs. JOSEPH KURIAN	July 6, 2011
JISHNU K Vs. DEPUTY DIRECTOR OF EDUCATION	January 4, 2011
JITHIN P. JAMES Vs. THE MAHATMA GANDHI UNIVERSITY,	February 25, 2011
JITHIN SOMAN Vs. STATE OF KERALA	February 11, 2011
JOBY Vs. A A SAHADEVAN AND ORS	July 7, 2011
JOEMON JOSEPH Vs. TAHSILDAR	March 25, 2011
JOHN Vs. SHIBU CHERIAN	August 5, 2011
JOHN A. , ANSONS GROUP, ARCHITECTS Vs. CHANGANACHERRY MUNICIPALITY	June 1, 2011
JOHN M GEORGE Vs. STATE OF KERALA; SECRETARY TO GOVERNMENT; DIRECTOR OF HEALTH SERVICES AND DIRECTOR OF COLLEGIATE EDUCATION	January 4, 2011
JOHN P. DANIEL V. Vs. K. VILASINI	January 18, 2011
JOHN PHILIP Vs. S RAJAMOHANAN NAIR	March 21, 2011
JOHNSON Vs. STATE OF KERALA	May 31, 2011
JOHNSON AND JOHNSON LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT	March 14, 2011
JOHNSON MANUEL Vs. LOVELY MARTIN	October 24, 2011
JOHNSON VITHAYATHIL Vs. MRIMAY C S	May 10, 2011
JOHNSON, S/O KEETIKKAL JOSEPH Vs. STATE OF KERALA	June 24, 2011
JOHNY NELLOOR Vs. JOSE THETTAYIL	December 12, 2011
JOHNY, S/O AVARACHAN Vs. STATE OF KERALA AND ORS	May 24, 2011
JOINT REGIONAL TRANSPORT OFFICER Vs. SATHIPALAN	February 17, 2011
JOJO ALIAS JOJOMON Vs. STATE OF KERALA	March 28, 2011
JOJO THOMAS Vs. REGIONAL PASSPORT OFFICER	March 3, 2011
JOLLY ISSAC Vs. SHAKKELA SHUKOOR	July 25, 2011
JOPHY A K Vs. STATE OF KERALA	February 16, 2011
JOS I AMBOOKAN, MANAGER Vs. DISTRICT OF PUBLIC INSTRUCTIONS, DEPUTY DIRECTOR OF EDUCATION AND ASSISTANT EDUCATIONAL OFFICER	March 21, 2011
JOSE Vs. JOLLY	July 29, 2011
JOSE ANTONY, S/O ANTONY AND CLARA CHRISTY, D/O K.J. PLACID Vs. THE MARRIAGE OFFICER AND K.J. PLACID, S/O. JOSEPH	February 1, 2011
JOSE E S Vs. STATE OF KERALA	March 1, 2011
JOSE KURIEN, S/O KURIEN JOSEPH Vs. KERALA STATE ELECTRICITY BOARD,	March 7, 2011
JOSE LALICHAN Vs. AUGUSTIN	September 3, 2011
JOSE P JACOB Vs. MAHATMA GANDHI UNIVERSITY, STATE OF KERALA, PRINCIPAL, S B COLLEGE	March 30, 2011
JOSE S/O VANDAMANICKAL ABRAHAM Vs. KUNHIKANARAN S/O APPU	July 26, 2011
JOSE THOMAS, S/O THOMAS Vs. STATE OF KERALA	May 30, 2011
JOSE, S/O. LUKOSE Vs. TODDY WORKERS WELFARE FUND INSPECTOR AND DEPUTY EXCISE COMMISSIONER	February 7, 2011
JOSEN M ALEX Vs. STATE OF KERALA	February 22, 2011
JOSEPH Vs. STATE OF KERALA	June 16, 2011
JOSEPH Vs. ANTONY ALIAS ANTU	April 12, 2011
JOSEPH @ JOMON Vs. SAJI K AND ANR	April 29, 2011
JOSEPH ALAPPAT Vs. CBI COCHIN	March 10, 2011
JOSEPH ALIAS JAMES Vs. STATE OF KERALA	July 4, 2011
JOSEPH AND COMPANY Vs. STATE OF KERALA	January 17, 2011
JOSEPH C G Vs. SECRETARY TO GOVERNMENT	February 10, 2011
JOSEPH GEORGE ALIAS JOBIN VARGHESE Vs. STATE OF KERALA	May 25, 2011
JOSEPH JOSEPH Vs. K T MATHEW	January 21, 2011
JOSEPH KAVALAM Vs. CHIEF MANAGER AND AUTHORIZED OFFICER	June 1, 2011
JOSEPH KAVALAVAZHIKKAL Vs. THE REVENUE DIVISIONAL OFFICER AND	February 1, 2011
JOSEPH KUNCHERIA Vs. STATE OF KERALA	February 16, 2011
JOSEPH YUDATHADEVOOSE @ SAJAN Vs. STATE OF KERALA AND KADUTHURUTHY GRAMA PANCHAYATH	March 30, 2011
JOSEPHINE K J Vs. STATE OF KERALA	July 25, 2011
JOSHUA DANIEL Vs. STATE OF KERALA	June 2, 2011
JOSHY GEORGE Vs. STATE OF KERALA	November 3, 2011
JOSSIE Vs. FLAG OFFICERS COMMANDING IN CHIEF	July 12, 2011
JOY Vs. SAJAN PETER	March 21, 2011
JOY Vs. VARGHESE	January 4, 2011
JOY ANTONY S/O. ANTONY Vs. THE SECRETARY, REGIONAL TRANSPORT	February 28, 2011
JOY P CHUNGATH Vs. LAWKIN LTD	November 10, 2011
JOY PRAKASH Vs. S PUSHPA	March 30, 2011
JOY SEBASTIAN Vs. THE SECRETARY, REGIONAL TRANSPORT	February 22, 2011
JOYS PALACE Vs. LODGE AND HOTEL MAZDOOR SANGHAM	March 1, 2011
JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. GOVERNMENT OF KERALA	August 9, 2011
JUDY D SILVA Vs. WAYANAD DISTRICT CO OPERATIVE BANK	January 21, 2011
JUNAISE Vs. REGIONAL TRANSPORT AUTHORITY	February 24, 2011
JUSTIN P Vs. SREE GOKULAM CHITS AND FINANCE CO LTD	January 7, 2011
JUSTINE SYLAS Vs. STATE OF KERALA	March 14, 2011
JYOTHI KUMAR Vs. UNIVERSITY OF KERALA	July 4, 2011
JYOTHISHKUMAR Vs. CHITHRA	July 13, 2011
JYOTHSNA K Vs. STATE OF KERALA	February 4, 2011
K A ABDUL RAHIMAN Vs. SENIOR TOWN PLANNER	July 27, 2011
K A HASHIM Vs. UNIVERSITY OF KERALA	March 3, 2011
K A MOHAMMED ASSIF Vs. STATE OF KERALA AND KERALA STATE WAKF BOARD	May 30, 2011
K A NIZAR Vs. REGIONAL TRANSPORT AUTHORITY	February 4, 2011
K A RAUF Vs. STATE OF KERALA	March 30, 2011
K A SAJU Vs. STATE OF KERALA	September 7, 2011
K A SWAMINATHAN Vs. VIGILANCE AND ANTICORRUPTION BUREA	July 5, 2011
K ABDURAHIMAN Vs. STATE OF KERALA	March 8, 2011
K APPU Vs. A VIJAYAMMA	January 20, 2011
K ASIF Vs. STATE OF KERALA	March 7, 2011
K BABU Vs. P K CHANDRAN	May 25, 2011
K BINULAL Vs. ROOPA R S	August 12, 2011
K C BIJU Vs. DISTRICT COLLECTOR	February 9, 2011
K C KURIYAN Vs. V P VARUNNY	February 8, 2011
K C PETER Vs. STATE OF KERALA	March 14, 2011
K C UDAYAVARMA RAJA Vs. STATE OF KERALA	March 22, 2011
K CHANDUKUTTY Vs. PHILOMINA	February 23, 2011
K D ANTONY Vs. I V RAJAGOPALAN	June 28, 2011
K D ANTONY Vs. SUPERINTENDENT OF POLICE	July 19, 2011
K DEEPTHI Vs. SUPERINTEDENT OF POLICE	January 27, 2011
K DINESAN Vs. P K NARAYANAN	July 1, 2011
K E MOIDU Vs. P ABOOBACKER HAJI	March 24, 2011
K E SHANAVAS Vs. STATE OF KERALA	February 4, 2011
K G HARIDAS Vs. K D PAUL	June 30, 2011
K G JAYA, D/O REV K M GEORGE Vs. STATE OF KERALA AND ORS	August 1, 2011
K G SUBRAMANIYAN Vs. RAMESH C R	February 8, 2011
K G SUDHIER, C-7 UNIVERSITY STAFF Vs. MINI DEVI B, W/O AJAYAN AND ORS	July 7, 2011
K G VENUGA W/O K S VASUDEVAN Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTIONS AND ASSISTANT EDUCATIONAL OFFICER	March 11, 2011
K GOPAKUMAR Vs. DIRECTOR OF URBAN AFFAIRS	August 31, 2011
K H ASHRAF Vs. C RAJKUMAR	September 2, 2011
K HARISH KUMAR Vs. LAKSHMI NARAYANAN	June 3, 2011
K I BASHEER Vs. SECRETARY	January 3, 2011
K IBRAHIM Vs. C T JAMEELA	January 3, 2011
K J ANTONY Vs. KERALA STATE ROAD TRANSPORT	March 8, 2011
K J JOSEPH, S/O JOSEPH Vs. E M JOSEPH	June 15, 2011
K J JOSEPHM Vs. PEETTAYIL KAPPALLI REA MOL	July 11, 2011
K JABBAR Vs. KERALA STATE ROAD TRANSPORT	March 28, 2011
K JAYAKUMAR S/O KRISHNAN Vs. M BALAKRISHNA PILLAI S/O MADHAVAN	June 3, 2011
K JOSEPH Vs. STATE OF KERALA AND ORS	August 4, 2011
K K BUILDERS Vs. STATE OF KERALA	August 20, 2011
K K GOPINATHAN NAIR Vs. KERALA WATER AUTHORITY	February 4, 2011
K K HAMZA Vs. REGIONAL TRANSPORT	May 25, 2011
K K RAJ Vs. STATE OF KERALA	May 30, 2011
K K RAVEENDRAN Vs. P SUJATHA	July 14, 2011
K K SACHIDANANDAN Vs. DISTRICT COLLECTOR AND ORS	March 16, 2011
K K SUBRAMANIYAN Vs. CIRCLE INSPECTOR OF POLICE	April 5, 2011
K KUNJUPILLAI Vs. INSPECTOR OF POLICE	March 1, 2011
K KUSUMAM Vs. STATE OF KERALA	March 25, 2011
K L SAJIMON Vs. P C BINOY	February 1, 2011
K LAKSHMI, D/O S KRISHNA Vs. STATE OF KERALA AND ORS	March 8, 2011
K M IBRAHIM Vs. K GEORGE JACOB	May 26, 2011
K M KUMARAN Vs. OUSEPH JOHN, S/O OUSEPH AND ORS	April 29, 2011
K M MATHEW, MICHALE Vs. REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY	January 13, 2011
K M MOHAMMED RIAZ Vs. STATE OF KERALA	March 30, 2011
K N LAILAMONI Vs. STATE OF KERALA	March 29, 2011
K N PONNAPPAN Vs. MUHAMMED SALIM	September 2, 2011
K NARAYANAN NAIR Vs. STATION HOUSE OFFICER	May 24, 2011
K NAZAR Vs. SHANGRILLA FINANCIAL SERVICES PVT LTD	February 17, 2011
K P BEEMADAS Vs. STATE OF KERALA	February 1, 2011
K P BHUVANENDRAN Vs. BILAVINAKATH SAHIDABI	February 17, 2011
K P GOPALAKRISHNAN NAIR Vs. TAHSILDAR AND EXECUTIVE MAGISTRATE	February 17, 2011
K P GOPI Vs. SHABNA C	August 4, 2011
K P GURUDAS Vs. MANDAMMATT CHETTIPURAYIL SARADA	June 8, 2011
K P JAYA Vs. UNIVESITY OF KERALA,; S OMANA AND; DEPARTMENT OF HINDI	March 24, 2011
K P MADANAMOHANAN NAIR Vs. REMADEVI AND ORS	August 3, 2011
K P MOHAMMED SHERIFF Vs. M HASSAN KANI RAWTHER	October 17, 2011
K P NASER Vs. STATE OF KERALA	March 1, 2011
K P PRABHAKARAN Vs. OORAMKUNNUMMAL CHANDRAN	January 24, 2011
K P RAMANADAN S/O LATE K P KUNHIRAMAN Vs. R CHANDRASEKHAR	August 8, 2011
K P SADANANDAN & SABAH S/O MOIDU Vs. SUB INSPECTOR OF POLICE CHOKLI POLICE & STATE	February 8, 2011
K P SAJI Vs. C M SAINABA AND ORS	March 29, 2011
K P SANKEEV KUMAR Vs. PALLACKAN PUTHIYA PURAYIL HASEENA	June 21, 2011
K P SHBEEB Vs. MAHESWARI FINANCE AND INVESTMENTS	March 25, 2011
K P VARGHESE Vs. BABY SAMYUKTHA	June 1, 2011
K P VARKEY Vs. STATE OF KERALA	March 1, 2011
K P VINOD Vs. STATE OF KERALA	January 5, 2011
K P VIVEKANANDAN Vs. STATE OF KERALA	February 3, 2011
K PRASANTH KUMAR Vs. PRINCIPAL, MEDICAL COLLEGE AND ORS	January 24, 2011
K R BAIJU Vs. MANNANCHERRY GRAMA PANCHAYAT	February 24, 2011
K R REGHUNATHAN NAIR Vs. STATE OF KERALA AND ORS	July 19, 2011
K R S LATEX INDIA PVT LTD Vs. FEDERAL BANK LTD	January 13, 2011
K R SASIDHARAN Vs. MUHAMMED IBRAHIM ALIAS ASHIK	March 17, 2011
K R SASIDHARAN Vs. STATE OF KERALA	June 23, 2011
K RADHAKRISHNAN NAIR Vs. T SATHEESH	July 21, 2011
K RAJAMANI Vs. K GOPINATH	May 25, 2011
K RAJENDRA BABU Vs. STATE OF KERALA	January 5, 2011
K RAMA SHENOY Vs. THAHSILDAR	May 25, 2011
K RAVEENDRAN PILLAI Vs. SUPERINTENDENT OF POLICE	July 14, 2011
K RAVI Vs. G RAMACHANDRAN NAIR	April 5, 2011
K S E LIMITED Vs. STATE OF KERALA	March 29, 2011
K S E LTD Vs. KERALA STATE ELECTRICITY BOARD	June 15, 2011
K S GOPAKUMAR Vs. STATE OF KERALA	May 24, 2011
K S I D C Vs. DISTRICT COLLECTOR	August 18, 2011
K S ISMAIL Vs. M K MAICHAEL	June 29, 2011
K S NARAYANAN NAIR Vs. BAR COUNCIL OF KERALA	March 10, 2011
K S RAJAN Vs. FOOD INSPECTOR CHALAKKUDY CIRCLE	September 26, 2011
K S RAJENDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 21, 2011
K S REMADEVI, W/O CHANDRADATH Vs. K G PONNAN, S/O GOPALAN AND STATE OF KERALA	June 1, 2011
K S SHAJI Vs. STATE BANK OF INDIA	April 4, 2011
K S SREEKUMAR Vs. STATE OF KERALA	August 1, 2011
K S USHAKUMARI Vs. STATE OF KERALA	May 25, 2011
K S VARGHESE Vs. ST PETERS AND ST PAULS SYRIAN	May 24, 2011
K S VASUDEVAN Vs. DIVISIONAL FOREST OFFICER	February 11, 2011
K SADASIVAN, S/O SEKHARAN Vs. THRICHERUMANNA ALIAS AND ORS	January 5, 2011
K SAMI Vs. BRANCH MANAGER BANK OF INDIA	July 22, 2011
K SASIDHARAN Vs. DISTRICT COLLECTOR THRISSUR	March 29, 2011
K SASIDHARAN S/O KESAVA PANICKER Vs. CIRCLE INSPECTOR OF POLICE AND ORS	March 24, 2011
K SHEELA W/O RAJENDRAN AND; RAJENDRAN S/O PADMANABHAN Vs. SUNDARAM FINANCE LTD	June 3, 2011
K SIVADASAN Vs. K PARVATHY	February 1, 2011
K SIVARAJAN Vs. THANGAL KUNJU AND STATE OF KERALA	May 23, 2011
K SUNILKUMAR Vs. STATE OF KERALA	February 1, 2011
K T BEERAN KUTTY Vs. KERALA STATE WAKF BOARD	April 7, 2011
K T CHANDUKUTTY Vs. PARAMBATH SURENDRAN	July 26, 2011
K T SEBASTIAN, S/O THOMAS Vs. COMMISSIONER OF COMMERCIAL TAXES AND ORS	May 31, 2011
K T VINAYAN, S/O THANKAPPAN Vs. STATE OF KERALA AND ORS	May 23, 2011
K THANKAPPAN Vs. SUBHAMMAL GEETHA	March 30, 2011
K THANKAPPAN Vs. SUNIL	July 12, 2011
K V ELDHOSE Vs. STATE OF KERALA	January 27, 2011
K V GOPINATHAN Vs. DIRECTOR GENERAL OF POLICE	January 6, 2011
K V GOURI Vs. SPECIAL TAHSILDAR	March 3, 2011
K V GRACY Vs. KERALA STATE ELECTRICITY BOARD	January 21, 2011
K V KOUSU, W/O KRISHNAN Vs. M K DAMODARAN, S/O KANNAN, MEETHALE AND NEW INDIA ASSURANCE COMPANY LTD	August 1, 2011
K V LAKSHMI, W/O APPUKUTTAN Vs. E VASUDEVAN; STATE OF KERALA	January 7, 2011
K V MURALEEDHARAN, S/O P K VELAYUDHAN Vs. STATE OF KERALA	August 5, 2011
K V PAUL Vs. STATE OF KERALA	March 14, 2011
K V PRASANNAKUMAR Vs. DEPUTY INSPECTOR GENERAL OF POLICE	February 1, 2011
K V RAJAMANI Vs. CIRCLE INSPECTOR OF POLICE	March 8, 2011
K V SATHYANATHAN Vs. SUPERINTENDENT OF POLICE KANNUR	January 20, 2011
K V SREESAN, SIJI RAJ P, PRAKASAN E V, E SASIDHARAN, K V UNNIKRISHNAN Vs. SUB INSPECTOR OF POLICE	February 8, 2011
K V SUKUMARAN Vs. SECRETARY	February 23, 2011
K V VIJAYAN Vs. R ANIL	July 29, 2011
K VASANTHI, W/O M RAJAN Vs. M PADMANABHAN, S/O RAMAN AND STATE OF KERALA	May 25, 2011
K VENUGOPALAN, HEADMASTER GOVT L P AND B CHANDRABABU NAIR Vs. STATE OF KERALA AND ORS	April 5, 2011
K VIJAYAN Vs. STATE OF KERALA	June 8, 2011
K VINOD KUMAR Vs. JYOMAN BUILDERS (P) LTD (IN LIQUIDATION) AND; N R R NAMBIAR	May 30, 2011
K YAMUNA Vs. GANGU	July 22, 2011
K. A. DEVASSY Vs. HOTEL C.P. TOWER	April 4, 2011
K. C SUDHEENDRAN Vs. GOPAKUINAR	January 19, 2011
K. GOPAL MOHAN Vs. S. GOVINDAN NAIR	March 25, 2011
K. K. MOHAMMED ISMAIL Vs. STATE OF KERALA	July 1, 2011
K. KELAPPAN Vs. THE STATE OF KERALA, REP. BY THE PRINCIPAL,	February 1, 2011
K. KORAN Vs. P.V. MATHAI	June 15, 2011
K. P. ABDUL GAFFOOR Vs. RK. ABDURAHIMAN KUTTY	August 4, 2011
K. UMMER, S/O. MUHAMMEDKUTTY HAJI Vs. STATE OF KERALA	March 15, 2011
K. VIDYASAGARAN Vs. THE STATE OF KERALA,	March 23, 2011
K. YESODA Vs. STATE OF KERALA	November 9, 2011
K.A. RASHEED Vs. KERALA STATE ELECTRICITY BOARD AND THE DEPUTY CHIEF ENGINEER	March 4, 2011
K.A. RASHEED Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY, REGIONAL TRANSPORT	January 4, 2011
K.G. AJIMON, S/O. GOPALAN, Vs. THE WELFARE FUND INSPECTOR AND THE DEPUTY COMMISSIONER OF EXCISE	March 7, 2011
K.G. RADHAKRISHNA MENON Vs. STATE OF KERALA	January 21, 2011
K.G. UDAYA KUMAR Vs. DISTRICT COLLECTOR,	January 17, 2011
K.K. HAMEED Vs. COMMERCIAL TAX OFFICER III AND ANOTHER	March 30, 2011
K.K. NARAYANAN Vs. SRI. PREM CHANDRA	March 11, 2011
K.K. RAVI CHANDRAN Vs. A.R. PHILIP	January 21, 2011
K.M. BALAKRISHNAN EZHUTHASSAN Vs. TALU LAND BOARD	January 24, 2011
K.M. JOY, S/O. MATHAI JOSEPH Vs. THE STATE OF KERALA, REPRESENTED BY	March 8, 2011
K.M. MOHANDAS, "SREE NIDHI" Vs. KERALA STATE INDUSTRIAL DEVELOPMENT	March 8, 2011
K.N. PRABHA Vs. D. RADHAKRISHNA	August 4, 2011
K.P. BEERAN Vs. ASSTT. CIT	November 17, 2011
K.P. POULOSE, S/O. THOMAS, Vs. THE DISTRICT COLLECTOR,	February 22, 2011
K.S. VIJAYA KUMAR, CHIEF ACCOUNTANT AND Vs. CONCURRENT AUDITOR TO NEDUMANGAD AND	January 24, 2011
K.U. VINCENT, S/O. K.J. VARGHESE Vs. STATE OF KERALA AND ORS.	January 24, 2011
K.V. CICILY, W/O. K.C. DOMINIC Vs. STATE OF KERALA REP. BY ITS SECRETARY,	January 17, 2011
KAALLAKANDY PARAMBATH SUKUMARAN Vs. SATHIRATHNAM	February 2, 2011
KADAKKAL EDUCATIONAL TRUST Vs. UNION OF INDIA	January 28, 2011
KADAVATH KUNIYIL RAHEES Vs. CHOVVAKKARAN PARAKKAD MUHAMMED	April 19, 2011
KADAVATH PEEDIKAYIL KATHAT ABDUL Vs. A T USHAIRATH	February 21, 2011
KADEEJA KUTTY Vs. STATE OF KERALA	July 1, 2011
KAIKKARA CONSTRUCTION COMPANY Vs. STATE OF KERALA	February 2, 2011
KAIL LTD Vs. STATE OF KERALA	August 16, 2011
KAILPADATH PROPERTY DEVELOPMENT COMPANY PVT LTD Vs. STATE OF KERALA	January 20, 2011
KAKKAMKOVVAL EASWARA VARRIAR Vs. DISTRICT COLLECTOR	October 28, 2011
KALADHARAN Vs. STATE OF KERALA	February 3, 2011
KALARIKKAL HOTELS P LTD Vs. STATE OF KERALA	January 25, 2011
KALASAKKARAN LATHA Vs. K.V. USHA	February 14, 2011
KALLADA HOLIDAY INN. Vs. STATE OF KERALA AND ORS.	January 18, 2011
KALLEN DEVI Vs. KIZHAKKEKOROTH RAGHAVAN	December 23, 2011
KALLIANI Vs. SAROJINI	February 16, 2011
KALLIL LALITHA, D/O. KUMARAN Vs. THE TALUK SUPPLY OFFICER AND ORS.	January 24, 2011
KALLIYARA ESTATES PVT LTD Vs. STATE OF KERALA	June 7, 2011
KALLIYATH STEELS P LTD Vs. STATE OF KERALA	September 6, 2011
KALLYANI Vs. SHEELAVATHY	June 3, 2011
KALLYANIPANKAJAKSHY Vs. KRISHNAN VELAYUDHAN	February 16, 2011
KALPETTA ESTATES LTD Vs. STATE OF KERALA	May 24, 2011
KALPETTA MUNICIPALITY Vs. M MOHANDAS	September 22, 2011
KAMAKSHY SEKHAR Vs. AGRICULTIRAL INCOME TAX & COMMERCIAL TAX OFFICER	January 18, 2011
KAMALA RAPHAEL Vs. EARNEST	January 5, 2011
KAMALAM Vs. DAVIS	April 1, 2011
KAMALASANAN Vs. STATE OF KERALA	April 1, 2011
KANAKA T K Vs. STATE OF KERALA	March 29, 2011
KANAKAN Vs. STATE OF KERALA	March 4, 2011
KANCHANA W/O PADMANABHAN, THATTUNGAL Vs. DEVAKI W/O SREEDHARAN, POOPPALLI CHIRAYI	January 24, 2011
KANDAMBATH ACHAM VEETTIL Vs. K U GOVINDA PODUVAL	June 2, 2011
KANNAMPATHI RAGHAVAN Vs. M ABDUL SALAM	August 31, 2011
KANNAN Vs. SUB INSPECTOR OF POLICE VALAPPAD	April 4, 2011
KAPICO KERALA RESORTS P LTD Vs. INTELLIGENCE INSPECTOR	January 25, 2011
KARIKULATH THOMAS Vs. C THANKAMANI ACHARI	February 17, 2011
KARIYAL UNNIKRISHNAN Vs. KARIYAL RAJAKUMARAN	January 21, 2011
KARMALLY, W/O. KUNJAPPAN Vs. CELEENA, W/O. KUNJAPPAN,	March 17, 2011
KARTHIKEYAN P S Vs. REGISTRAR OF COOPERATIVE SOCIETIES	January 24, 2011
KARTHIYANI Vs. BHAVANI	February 24, 2011
KARTHIYAYANI Vs. POWER GRID CORPORATION OF INDIA LTD	January 25, 2011
KARUNAKARAN Vs. STATE OF KERALA	February 2, 2011
KARUNAKARAN PILLAI Vs. KUNJUMON ALIAS SAMUEL	August 2, 2011
KARUNAN KANNAMPOYILIL, LECTURER Vs. STATE OF KERALA AND ORS	January 20, 2011
KAVERI VISWANATHAN, PROPRIETRIX Vs. COMMERCIAL TAX OFFICER; KERALA AGRL INCOME & SALES; STATE OF KERALA	July 20, 2011
KAVITHA M Vs. THE STATE OF KERALA AND ORS.	March 30, 2011
KAYAKKAL MOHANLAL Vs. STATE OF KERALA	February 1, 2011
KAYALVAKKATHU ABDULLA, S/O KAYALVAKKATH Vs. CHEMBAKASSERRY PATHUNNI AND STATE OF KERALA	April 29, 2011
KAYAMKULAM N.T.P.C. EMPLOYEES UNION Vs. N.T.P.C. LIMITED	December 23, 2011
KEERTHI B NAIR Vs. ROLLAND ANDRADE	October 11, 2011
KELAMBATH NANI Vs. T K MAHAMMOD	June 14, 2011
KERALA AUTOMOBILES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	May 26, 2011
KERALA BHASHA INSTITUTE EMPLOEES Vs. STATE OF KERALA	February 7, 2011
KERALA BUS TRANSPORT ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY	February 11, 2011
KERALA CO OPERATIVE MILK MARKETING FEDERATION LTD Vs. STATE OF KERALA	September 1, 2011
KERALA EDUCATIONAL SOCIETY Vs. STATE OF KERALA	September 1, 2011
KERALA EDUCATIONAL SOCIETY (REG NO ER) Vs. EMPLOYEES STATE INSURANCE AND ORS	January 13, 2011
KERALA FEDERATION OF WOMAN LAWYERS Vs. CORPORATION OF COCHIN	November 21, 2011
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF KERALA	February 24, 2011
KERALA LEGAL BENEFIT FUND TRUSTEE COMMITTEE Vs. CHEERAN STRUCTURALS	November 28, 2011
KERALA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION	March 9, 2011
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. PRAKASAN	July 25, 2011
KERALA STATE ELECTRICITY BOARD Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION	December 14, 2011
KERALA STATE ELECTRICITY BOARD Vs. RAGHUNATHAN	November 11, 2011
KERALA STATE ELECTRICITY BOARD Vs. P N RAGHUKUMAR	November 11, 2011
KERALA STATE ELECTRICITY BOARD Vs. P REMADEVI	January 27, 2011
KERALA STATE ELECTRICITY BOARD Vs. SHANMUGHARAJ	January 4, 2011
KERALA STATE ELECTRICITY BOARD AND CHIEF PERSONAL OFFICER Vs. SIBITHA CHANDRAN AND ORS	May 23, 2011
KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY Vs. E N NARAYANAN PILLAI	June 23, 2011
KERALA STATE ELECTRICITY BOARD, CHIEF ENGINEER (HRM) AND DEPUTY CHIEF ENGINEER (HRM) Vs. P K INDIRA, SWEEPR GRADE III, K P SUBAIDA, LINEMAN/II AND SELVI, LINEMAN/II	March 7, 2011
KERALA STATE INDUSTRIAL ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE	July 4, 2011
KERALA STATE PRIVATE BUS OPERATORS Vs. INSURANCE REGULATORY AND DEVELOPMENT	October 14, 2011
KERALA STATE PRIVATE BUS OPERATORS Vs. INSURANCE REGULAROTY AND DEVELOPMENT	June 22, 2011
KERALA STATE SCHEDULED CASTE AND SCHEDULE Vs. K. BALAGOPAL AND ORS.	March 3, 2011
KHA-AB P V Vs. STATE OF KERALA AND ORS	July 26, 2011
KIDANGAZHI MANAKKAL NARAYANAN Vs. KARUNAKARAN @ CHINNAN	February 24, 2011
KIRIT KUMAR TAPULAL BHAMMER Vs. KAKUBAI	January 21, 2011
KIZHAKKEKARA THOMAS Vs. STATE OF KERALA	August 29, 2011
KOCHALAN, S/O. KANNAN AND V.V. ABDUL ASEES, S/O. MUHAMMED Vs. STATE OF KERALA,	February 1, 2011
KOCHI REFINERIES LTD Vs. STATE OF KERALA	August 10, 2011
KOCHU PAUL Vs. VARUNNY THATTIL PALLIPURATHOOKARAN	June 3, 2011
KOCHUKRISHNAN Vs. REVENUE DIVISIONAL OFFICER	December 23, 2011
KOCHUPENNU Vs. CELIN JOHN	June 30, 2011
KOMALAM RANAJI Vs. STATE OF KERALA, CIRCLE INSPECTOR OF POLICE, SUB INSPECTOR OF POLICE AND SUBRAHMANIAN S/O KASU	May 30, 2011
KONNALLUR JAMATH MOSQUE ANANTHAVUR PO AND Vs. STATE OF KERALA AND ORS.	April 5, 2011
KOORA PATHUMANTAKATH ABDUL KARIM HAJI Vs. MOOKKALAKKATH SELEEKHA UMMA	May 30, 2011
KOSHY P. CHERIAN Vs. T.R. RAMACHANDRAN	November 21, 2011
KOSHY THANKACHAN AND ABDUL AZEEZ Vs. AJOY. L.S, LAKSHMIVILASOM AND THE SECRETARY, REGIONAL TRANSPORT	March 4, 2011
KOSHY THARAKAN Vs. STATE OF KERALA	March 7, 2011
KOTTARAKKARA GRAMA PANCHAYAT Vs. SUPERINTENDENT OF POLICE	January 10, 2011
KOUSALIYA D/O KURUMBAN Vs. ASOKAN V S	July 26, 2011
KOVALAM HOTELS LTD., Vs. STATE OF KERALA AND ORS.	January 7, 2011
KRISHNA KURUP JANARDHANA KURUP Vs. STATE OF KERALA	February 16, 2011
KRISHNA PILLA Vs. MARTIN	February 23, 2011
KRISHNA PILLAI Vs. STATE OF KERALA	January 4, 2011
KRISHNACHANDRA KURUP V Vs. MANAGING DIRECTOR KSRTC	August 31, 2011
KRISHNADAS Vs. HENRY JOSEPH	August 3, 2011
KRISHNAKUMAR G Vs. UNION OF INDIA	June 10, 2011
KRISHNAKUMAR M Vs. P KUNHIRAMAN	January 28, 2011
KRISHNAN NAIR Vs. MUHAMMED KHANEFA	January 21, 2011
KRISHNAN V J Vs. MANAGING COMMITTEE ERATTAKULANGARA	March 14, 2011
KRISHNANKUTTY Vs. UNNIKUTTY	March 3, 2011
KRISHNANKUTTY Vs. NAGARATHNAM	February 16, 2011
KRISHNANKUTTY V K Vs. SUPERINTENDENT OF POLICE	July 4, 2011
KRISHNAPILLAI Vs. NAYARAMBALAM GRAMA PANCHAYATH	July 27, 2011
KRISHNASHRI B Vs. K P S C	October 25, 2011
KUMARI SREE DEVI Vs. MANAGING DIRECTOR KSRTC	July 27, 2011
KUNHAMMED Vs. KARINKAPPARA CHOORAKKUZHIYIL SAIDALU	July 8, 2011
KUNHASSI Vs. SUMAYYA	February 10, 2011
KUNHI MOHAMMED V Vs. STATE OF KERALA	March 15, 2011
KUNHI PURAYIL MUKUNDAN NAVEEN Vs. ANJALIKA DINESH	June 28, 2011
KUNHIMON Vs. BHASKARAN P	June 30, 2011
KUNHIPATHU ALIAS FATHIMA Vs. TAHASILDAR	January 20, 2011
KUNHIRAMA VARIAR Vs. STATE OF KERALA	January 5, 2011
KUNHIRAMA VARIAR Vs. STATE OF KERALA	February 17, 2011
KUNHIVEETTIL MOHAMMED ASLAM Vs. T RAMESH BABU	August 5, 2011
KUNJAHAMMED Vs. SUPERINTENDENT OF POLICE	March 21, 2011
KUNJAPPAN, S/O MAILAN Vs. POULOSE AND ORS	April 4, 2011
KUNJU Vs. STATE OF KERALA	November 15, 2011
KUNJU KUNJAMMA Vs. KUMARI THANKACHI	April 5, 2011
KUNJUMON THANKAPPAN Vs. CHIEF PASSPORT OFFICER	November 9, 2011
KUTHIRAKKAL LATHA Vs. SUB INSPECTOR OF POLICE	May 31, 2011
KUTTAN NAIR, S/O PARAMESWARAN NAIR AND ORS Vs. CIRCLE INSPECTOR OF POLICE AND ORS	August 5, 2011
KUTTIMALU, W/O POOLAKKAPARAMBIL KARUNAN Vs. STATE OF KERALA	January 21, 2011
KUTTIPARAMBIL ENIKUTTY HAJI Vs. VILLAGE OFFICER	February 4, 2011
KUTTISANKARA GUPTAN Vs. STATE OF KERALA	March 18, 2011
KUTTIYAMAKKANAKATH IQBAL Vs. STATE OF KERALA	August 8, 2011
KUTTYKRISHNAN Vs. BALASUBRAMANIAN	February 23, 2011
KVM TRUST Vs. KERALA UNIVERSITY OF HEALTH	November 17, 2011
LAILA A KHADER Vs. SCARIA	November 28, 2011
LAJEESH S., S/O. G. SUKUMARA PILLAI Vs. THE JOINT REGISTRAR OF CO-OPERATIVE,	January 21, 2011
LAKSHAMANAN T C Vs. VANAJA	June 22, 2011
LAKSHMANA K Vs. CBI	June 14, 2011
LAKSHMI Vs. DIRECTOR GENERAL OF POLICE	April 4, 2011
LAKSHMI Vs. DISTRICT REGISTRAR	August 4, 2011
LAKSHMI KARTHIKEYAN, D/O KARTHIKEYAN Vs. STATE OF KERALA AND ORS	March 14, 2011
LAKSHMI PRAKASH AND THOMAS THADATHIL Vs. THE DEPUTY DIRECTOR OF EDUCATION,	January 19, 2011
LALA Vs. DEVASSY	August 2, 2011
LALI D S D/O D K SREEDHARAN Vs. MAHATMA GANDHI UNIVERSITY, PRIYADARSINI AND ORS	July 20, 2011
LALITHA Vs. STATE OF KERALA	December 14, 2011
LALU MATHEW Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY	March 8, 2011
LATHA K Vs. STATE OF KERALA	March 4, 2011
LATHAKUMARI Vs. NARAYANA PAI	February 28, 2011
LATHEEF Vs. SUB INSPECTOR OF POLICE	March 21, 2011
LATHEEF Vs. STATE OF KERALA	March 30, 2011
LATHEEF M.K. Vs. THE REVENUE DIVISIONAL OFFICER AND THE SUB INSPECTOR OF POLICE	January 25, 2011
LATHIKA KARTHIKEYAN Vs. G S LEELA	March 14, 2011
LEELA Vs. STATE OF KERALA	February 11, 2011
LEENA Vs. AJIKUMAR	May 31, 2011
LEENA DANIEL Vs. STATE OF KERALA	February 10, 2011
LEKHA KUMARI Vs. DEPUTY SUPERINTENDENT OF POLICE	June 16, 2011
LEKHA THOMAS Vs. JERRY ALIAS THOMAS PHILIP	March 1, 2011
LEKSHMI SIVANANDAN Vs. KERALA PUBLIC SERVICE COMMISSION	July 7, 2011
LEOTEX Vs. UNION OF INDIA	December 16, 2011
LIC HOUSING FINANCE LIMITED Vs. STATE OF KERALA	July 21, 2011
LIJI Vs. STATE OF KERALA	August 31, 2011
LIJO JOSE Vs. SUB INSPECTOR OF POLICE; CIRCLE INSPECTOR POLICE; STATE OF KERALA	February 10, 2011
LIJO T J Vs. STATE OF KERALA	February 8, 2011
LILLY RAJU Vs. RAJU	February 8, 2011
LILLY THOMAS Vs. STATE OF KERALA	July 27, 2011
LILLY.M.D. Vs. THE INDIAN OIL CORPORATION LTD.	September 19, 2011
LILLYKUTTY JOHN Vs. STATE OF KERALA	March 15, 2011
LIMNA U R Vs. INSTITUTE OF HUMAN RESOURCES	March 25, 2011
LINCY ROBERT Vs. STATE OF KERALA	June 2, 2011
LINDA JOHN ABRAHAM Vs. BUSINESS INDIA GROUP COMPANY	October 4, 2011
LINEESH T K Vs. STATE OF KERALA	March 14, 2011
LINGOM K Vs. SUPERINTENDENT OF POLICE KOCHI	May 26, 2011
LINI K S Vs. STATE OF KERALA	May 27, 2011
LINK LINE ENTERPRISES Vs. ASST COMMISSIONER OF INCOME TAX	December 23, 2011
LINUMON, LEENALAYAM VEEDU Vs. STATE OF KERALA AND AMBILY, W/O LINUMON	April 29, 2011
LISSIE K. VARGHESE, W/O. JOYMON Vs. STATE OF KERALA AND THE VILLAGE OFFICER	January 31, 2011
LISSY THOMAS W/O THOMAS Vs. THOMAS @ SHAJU, SUB INSPECTOR OF POLICE AND STATE	April 26, 2011
LORENCE JOSEPH Vs. MARYKUTTY GEORGE	July 27, 2011
M ABIN SURAJ Vs. M V JOSEPH	July 28, 2011
M ABIN SURAJ AND JIBIN C P Vs. P P MOHAMMED,	August 4, 2011
M AYSHA Vs. CENTRAL BUREAU OF INVESTIGATION	March 21, 2011
M C POOKOYA Vs. LABOUR ENFORCEMENT OFFICER CENTRAL	February 2, 2011
M CHINNAYAN NADAR Vs. E MOHANAN	March 25, 2011
M D ANTU Vs. STATE OF KERALA	July 4, 2011
M G GOPALAKRISHNAN NAIR Vs. STATE OF KERALA	February 10, 2011
M G RAMACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD	January 4, 2011
M G SUGUNAN Vs. REGIONAL TRANSPORT AUTHORITY	February 1, 2011
M G VALSALA, W/O LATE SANKARAN NAIR Vs. MINIMOLE M P	June 21, 2011
M GANESH KUMAR Vs. SREEDHARA SHETTY	July 22, 2011
M GOVINDAN Vs. ADDITIONAL DISTRICT MAGISTRATE	July 29, 2011
M J KURIAN Vs. SUB INSPECTOR OF POLICE	May 25, 2011
M J SIBI Vs. JAYAPRAKASH	March 30, 2011
M JAYASREE Vs. STATE OF KERALA	April 4, 2011
M K BENOY, S/O JUNJU Vs. MINI SIMON, JOINT REGIONAL TRANSPORT OFFICER AND MAGNA FINCORP LTD	May 3, 2011
M K BHASKARAN PILLAI, K B SAVITHRI AMMA Vs. THANKAMMA AND K P SURESHKUMAR	August 14, 2011
M K GOPI, S/O KUNHIKANNAN AND KUNHIPRAMBATH SUMANGALA Vs. M K VASU, S/O KUNHIKANNAN AND STATE OF KERALA	May 31, 2011
M K JAYALAKSHMI Vs. SECRETARY LOCAL ADMINISTRATION	June 27, 2011
M K VASAVAN, S/O M K SHANKARA GUPTAN Vs. SUB INSPECTOR OF POLICE, CIRCLE INSPECTOR OF POLICE AND SUPERINTENDENT OF POLICE	March 14, 2011
M KABEER Vs. SECRETARY	April 29, 2011
M KUNHAMI, W/O LATE MAMMOOTTY AND ORS Vs. CHADAYAMKUNNUMMAL PARKUM KULAMULLA AND ORS	March 10, 2011
M M ISMAIL Vs. ANNAMMA W/O KURIAKO,; MARY D/O KURIAKO,; SUSAN D/O KURIAKO AND; ELDHO S/O KURIAKO	May 23, 2011
M M MATHAI Vs. ELIZABETH XAVIER	April 5, 2011
M M MATHEW AND ORS Vs. SUB INSPECTOR OF POLICE AND ORS	April 4, 2011
M MOHAMMED SHAFI Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 9, 2011
M NAGARAJAN Vs. KHADI AND VILLAGE INDUSTRIES COMMISSION	February 2, 2011
M O POULOSE, S/O OUSEPH Vs. SUB INSPECTOR OF POLICE AND STATE OF KERALA	May 25, 2011
M O SHABU Vs. FAST TRACK TEAM NO 1 TRICHUR	August 4, 2011
M P KARTHIYAYANI AMMA Vs. SUSHEELAMANI	June 15, 2011
M P KRISHNAN ACHARY Vs. AJIMON T S	February 2, 2011
M P RAMADAS Vs. STATE	March 23, 2011
M P SALIM Vs. MOHAMMED ALI K	March 8, 2011
M P SUKUMARANKUTTY Vs. STATE OF KERALA	March 22, 2011
M P SURENDRAN Vs. STATE OF KERALA	March 22, 2011
M PADMARAJ, S/O LAKSHMANAN Vs. MAHMOOD HAJI, S/O MOIDU AND ORS	July 19, 2011
M RAGHAVAN Vs. DISTRICT JUDGE	February 4, 2011
M S MATHEW Vs. DISTRICT EXECUTIVE OFFICER	June 7, 2011
M S SASIDHARAN Vs. CHANDRIKA RAVEENDRAN	July 1, 2011
M SANTHOSH Vs. STATE OF KERALA	June 1, 2011
M SHAHUL HAMEED PILLAI Vs. SECRETARY NEDUMANGAD MUNICIPALITY	July 29, 2011
M SHAMSUDEEN KUNJU Vs. DIRECTOR OF TECHNICAL EDUCATION, JOICE MATHEW, S JAYAPRAKASH AND P OMKARAM	June 28, 2011
M SIVARAMAN S/O CHEYIKUTTY Vs. DEPUTY SUPERINTENDENT OF POLICE,; STATE	January 10, 2011
M T BIJU Vs. T C NOUFAL	August 4, 2011
M T HEMACHANDRAN ALIAS KAMLESH Vs. SUB INSPECTOR OF POLICE	October 24, 2011
M T M HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA	April 7, 2011
M T PADMAVATHI D/O LATE CHEKUTY Vs. SPECIAL THAHSILDAR (L A ) AND EXECUTIVE ENGINEER	April 24, 2011
M T SCARIAH, S/O THOMAS Vs. SANDHYA AIYYAR AND ORS	May 31, 2011
M T SELECT Vs. TRACO CABLE COMPANY LTD	April 7, 2011
M THOMAS Vs. JESSY JOHN THOMAS ALIAS ELIZABETH	February 18, 2011
M V ABRAHAM Vs. DISTRICT COLLECTOR AND DISTRICT	February 17, 2011
M V FRANCIS @ BABY S/O M O VARGHESE Vs. C K INDIRA, PRADEEP AND ORS	July 18, 2011
M V FREE NEPTUNE Vs. DLF SOUTHERN TOWNS PRIVATE LTD	February 18, 2011
M V RAJU Vs. INDUSTRIAL TRIBUNAL	June 20, 2011
M-FAR HOTEL LIMITED COCHIN REP BY ITS DIRECTOR Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVERNMENT LOCAL ADMINISTRATION DEPARTMENT THIRUVANANTHAPURAM	December 3, 2011
M. K. NASEEMA Vs. CIRCLE INSPECTOR OF POLICE	April 11, 2011
M. RAJENDERA PRASAD Vs. CENTRAL BOARD OF SECONDARY EDUCATION,	January 5, 2011
M. RAMASAMY Vs. STATE OF KERALA	July 19, 2011
M. SUNDARAMOORTHY Vs. STATE OF KERALA	February 25, 2011
M.D. PADMAKUMAR Vs. STATE OF KERALA	August 1, 2011
M.K. ABDUL JALEEL Vs. SHAHINA AND MUHAMMED SANOOL	January 5, 2011
M.K. SASIDHARAN, S/O. KUTTAPPAN Vs. THE KERALA STATE FINANCIAL ENTERPRISES,	February 14, 2011
M.M. GEORGE, S/O. JOSEPH Vs. THE TALUK LAND BOARD AND THE STATE OF KERALA	January 19, 2011
M.M. HAMZA, CONVENER Vs. KERALA STATE WAKF BOARD AND ORS.	March 4, 2011
M.P. PRASAD Vs. THE SECRETARY	February 22, 2011
M.P. SURENDRAN Vs. THE ADDITIONAL DISTRICT MAGISTRATE,	January 31, 2011
M.V. AVARACHAN AND JOY M.V. S/O. LATE Vs. THE REVENUE DIVISIONAL OFFICER,	March 8, 2011
MAARAPPAN,; DHARMARAJAN AND THULASIYAMMAL Vs. STATE OF KERALA REP BY SUB INSPECTOR	May 23, 2011
MADHAVAN Vs. PRINCIPAL SECRETARY	June 30, 2011
MADHAVAN Vs. SURENDRAN	July 21, 2011
MADHU CHACKO Vs. DEEPA AND STATE OF KERALA	January 10, 2011
MADHU K V Vs. DIRECTOR GENERAL OF POLICE	July 11, 2011
MADHURAPURI CHITS AND FINANCE COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL	June 2, 2011
MADHUSOODANAN NAIR Vs. STATE OF KERALA	August 5, 2011
MADHUSOODHANAN Vs. STATE OF KERALA	March 14, 2011
MADHUSOODHANAN KARTHA Vs. N AJITH	June 3, 2011
MAGGY SUNNY Vs. STATE OF KERALA	June 20, 2011
MAHARASHTRA APEX CORPORATION LTD Vs. BALAJI G	August 4, 2011
MAHATMA GANDHI UNIVERSITY Vs. MAR AUGUSTHINOSE COLLAGE	November 15, 2011
MAHAVISHNU DEITY AND DEVOTEES Vs. SHANA	July 13, 2011
MAHESH ALIAS PUNCHIRI MAHESH Vs. STATE OF KERALA	July 15, 2011
MAHESH M Vs. CHIEF CONSERVATOR OF FORESTS	December 23, 2011
MAHESH M D Vs. STATE OF KERALA	March 29, 2011
MAHESH RAM Vs. STATE OF KERALA	February 22, 2011
MAHESHAN K Vs. KERALA WATER AUTHORITY	March 3, 2011
MAHIN Vs. THE DISTRICT COLLECTOR AND THE REVENUE DIVISIONAL OFFICER	January 31, 2011
MAHINDRA AND MAHINDRA LTD Vs. DIRECTOR OF STANDARD OF WEIGHTS	May 24, 2011
MALABAR ASSOCIATES Vs. STATE OF KERALA,	February 4, 2011
MALABAR MACHINE METALS Vs. CIRCLE INSPECTOR OF POLICE; SUB INSPECTOR OF POLICE AND SECRETARY	April 4, 2011
MALAVIKA T. SURESH, D/O. SURESH BABU Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS,	January 19, 2011
MALAYALAM COMMUNICATIONS LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE	March 25, 2011
MALAYIMMAL RAVEENDRAN Vs. MALAYIMMAL M VIMALA	February 16, 2011
MALLIKA DEVI AMMA Vs. KSHETHRA SAMRAKSHANA SAMITHI BRANCH	August 2, 2011
MANADATH IBRAHIM ABDUL KHADER Vs. REGIONAL PASSPORT OFFICER	April 5, 2011
MANAF Vs. STATE OF KERALA	August 1, 2011
MANAGER Vs. STATE OF KERALA, DIRECTOR OF PUBLIC INSTRUCTION AND DISTRICT EDUCATIONAL OFFICER	March 29, 2011
MANAGER Vs. STATE OF KERALA AND ORS	July 12, 2011
MANAGER AND PRINCIPAL OF CATHOLICATE COLLEGE Vs. SUPERINTENDENT OF POLICE AND ORS	August 5, 2011
MANAGER ERAVANNOOR A U P SCHOOL Vs. STATE OF KERALA	March 11, 2011
MANAGER ERAVANNOOR A U P SCHOOL Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVT	March 16, 2011
MANAGER MAR AUGUSTHINOSE COLLEGE Vs. MAHATMA GANDHI UNIVERSITY	July 12, 2011
MANAGER PRAJYOTI NIKETAN COLLEGE Vs. UNIVERSITY OF CALICUT	July 11, 2011
MANAGER ST ALBERTS COLLEGE Vs. MAHATMA GANDHI UNIVERSITY	April 12, 2011
MANAGER ST STEPHENS COLLEGE Vs. SUPERINTENDENT OF POLICE	March 3, 2011
MANAGER, EVANS SCHOOL, PARASSALA Vs. P. J. USHA KUMARI	February 18, 2011
MANAGING COMMITTEE Vs. A P GOPALAKRISHNAN	June 22, 2011
MANAGING DIRECTOR LARSEN AND TUBRO Vs. G K GRANITES	March 31, 2011
MANAGING DIRECTOR PERFETTI VAN MELLE INDIA PVT LTD Vs. STATE OF KERALA	August 3, 2011
MANAGING DIRECTOR, KSIDC Vs. SHRI. MURIKKOLI BALAN	February 2, 2011
MANAGING PARTNER Vs. DARRAGH SMAIL & CO. (I) PVT. LTD.	July 5, 2011
MANARUL HUDA TRUST Vs. REVENUE DIVISIONAL OFFICER AND ORS	May 31, 2011
MANDANTAKATHU SUKUMARAN Vs. MELODY RAJAN	February 23, 2011
MANGADATH DEVI AMMA Vs. MANGADATH PARVATHYKUTTY AMMA	May 30, 2011
MANICHERRY SASEENDRAN Vs. P V LEELA	May 24, 2011
MANIKANDAN Vs. K M ABDUL KARIM	August 1, 2011
MANJERI CO OPERATIVE URBAN BANK LTD Vs. STATE OF KERALA	November 19, 2011
MANJU Vs. STATE OF KERALA	June 20, 2011
MANJU Vs. JAYAN	January 21, 2011
MANJU SAM Vs. SUB INSPECTOR OF POLICE	July 15, 2011
MANJULA (MUSLIM) W/O HAREESH (LATE) Vs. SUB INSPECTOR OF POLICE AND ORS	June 23, 2011
MANJUSHA BINEESH Vs. STATE OF KERALA	June 21, 2011
MANJUSHA BINEESH, W/O K N BINEESH Vs. STATE OF KERALA, DIRECTOR GENERAL OF POLICE AND SUPERINTENDENT	May 10, 2011
MANMADHAN NAIR S/O KOCHU PILLAI, NIRMALA DEVI AND NIRMALA KUMARI Vs. PADMAVATHI AMMA @ THANKAMMA	April 26, 2011
MANNADY SERVICE CO OP BANK LTD Vs. KRISHNA KUMAR	April 1, 2011
MANNAM AYURVEDA CO OPERATIVE MEDICAL Vs. UNIVERSITY OF KERALA	July 4, 2011
MANOHARAN Vs. SASI	June 22, 2011
MANOJ Vs. STATE OF KERALA	January 21, 2011
MANOJ Vs. STATE OF KERALA	January 3, 2011
MANOJ O R Vs. GURUVAYUR DEVASWOM	May 31, 2011
MANOLI K K MOIDU HAJI, KUNHALI Vs. K K FAISAL, MOIDU HAJI AND ORS	March 29, 2011
MANU AND BIJU R. Vs. THE GEOLOGIST, MINING AND GEOLOGY AND THE SUB INSPECTOR OF POLICE	January 31, 2011
MANU CHANDRAN AND ORS Vs. ARUN PRASAD AND ORS	February 10, 2011
MANU R AND BENCHAMIN JOSE JACOB Vs. STATE OF KERALA	August 9, 2011
MANUEL SONS Vs. PATTOLATH MAMMEDKOYA	May 25, 2011
MAR GREGORIOUS MEMORIAL MEDICAL CENTRE Vs. KERALA UNIVERSITY OF HELTH	October 13, 2011
MARAKKAR GRAMA PANCHAYATH Vs. KADAMPIL DEVAKI	July 29, 2011
MARAKKAR HAJI Vs. MOOSAKKUTTY HAJI	February 8, 2011
MARIAPURAM GRAMA PANCHAYATH Vs. STATE OF KERALA,	March 4, 2011
MARIYAMMA BABY Vs. DISTRICT SUPERINTENDENT OF POLICE AND ORS	March 21, 2011
MARY BENJAMIN Vs. K Y GEORGE, S/O YOHANNAN AND STATE OF KERALA	May 25, 2011
MARY CRUZ S Vs. STATE OF KERALA AND ORS	March 21, 2011
MARY JOSE Vs. STATE OF KERALA AND ORS	May 30, 2011
MARY LONAPPAN, W/O. LATE LONAPPAN AND ORS. Vs. MARADU MUNICIPALITY,	January 17, 2011
MARY OOMMEN W/O BIJU MATHEWS Vs. STATE OF KERALA	May 24, 2011
MARY SENTERIA Vs. MAHATMA GANDHI UNIVERSITY	November 11, 2011
MARY ULAHANNAN Vs. UNION OF INDIA	May 23, 2011
MAS MAKE POLYMERS Vs. STATE OF KERALA	July 7, 2011
MASCOM STEEL INDIA PVT LTD Vs. COCHIN PORT TRUST	February 10, 2011
MATHAI Vs. STATE OF KERALA	May 25, 2011
MATHAI Vs. JORDI POULOSE	March 24, 2011
MATHAI M M Vs. ELIZABETH XAVIER AND ORS	April 5, 2011
MATHEW Vs. STATE OF KERALA	May 25, 2011
MATHEW CHERIAN Vs. COCHIN UNIVERSITY OF SCIENCE	March 29, 2011
MATHEW M S Vs. DISTRICT TOURIST PROMOTION COUNCIL	February 7, 2011
MATHEW N J Vs. STATE OF KERALA	June 2, 2011
MATHEW NOBERT FERNANDEZ Vs. JAMES JOSEPH S/O M T JOSEPH	May 31, 2011
MATHEW V Vs. UNIVERSITY OF KERALA	August 18, 2011
MATHRUBHUMI PRINTING AND PUBLISIHING Vs. INDIAN PERFORMING RIGHTS SOCIETY	February 9, 2011
MATHRUBHUMI PRINTING AND PUBLISIHING Vs. INDIAN PERFORMING RIGHTS SOCIETY	February 8, 2011
MATHUKUTTY Vs. THANKAM	July 21, 2011
MAVATH KRISHNAN MARRAR Vs. MADIYAN APPU	July 26, 2011
MAVILAN CHANDRAN Vs. STATION HOUSE OFFICER	June 6, 2011
MAVIS DAVIS Vs. STATE OF KERALA	January 21, 2011
MAVUNPOYIL VISWANATHAN Vs. M GANGADHARAN	February 16, 2011
MAX NEW YORK LIFE INSURANCE CO LTD Vs. INSURANCE OMBUDSMAN	August 26, 2011
MAYA R NAIR Vs. CHIRAYIL A S KRISHNAN	June 24, 2011
MEERA NAYAK Vs. NALINI SHENAI	February 25, 2011
MEETHIAN KUNJU Vs. STATE OF KERALA	March 29, 2011
MEEZAN REALTORS P LTD Vs. U K MOHANRAJ	April 1, 2011
MEHABOOB Vs. STATE	March 30, 2011
MEHSINA MOIDEEN M M Vs. KERALA PUBLIC SERVICE COMMISSION	February 4, 2011
MENCY ELDHO,AGED 29 YEARS,S/O ELDHO Vs. STATE OF KERALA AND ORS	July 20, 2011
MERCY Vs. SECRETARY TO GOVERNMENT OF KERALA	March 9, 2011
MERCY Vs. SEBASTIAN	July 6, 2011
MERINA AND MERINA VICTOR, W/O. VICTOR Vs. STATE OF KERALA AND ORS.	March 7, 2011
MIDHUN GEORGE Vs. STATE OF KERALA	January 4, 2011
MIL CONTROLS LTD Vs. COMMISSIONER OF INCOME TAX	June 1, 2011
MINAR ISPAT PVT LTD Vs. UNION OF INDIA	July 12, 2011
MINI DIVAKARAN Vs. STATE OF KERALA, THE DIRECTOR OF PUBLIC INSTRUCTIONS,	January 4, 2011
MINI VENUGOPAL Vs. STATE OF KERALA	December 9, 2011
MINIMOLE C Vs. STATE OF KERALA	November 3, 2011
MINITA DAPHNE NITTO Vs. MARGRET BENEDICT	September 29, 2011
MODERN LABORATORIES Vs. DRUG INSPECTOR	February 10, 2011
MOHAMED ANSAL, S/O. P.C. MOHAMMED AND ORS. Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS	January 4, 2011
MOHAMED YOONUS Vs. SUPERINTENDENT OF POLICE MALAPPURM	June 10, 2011
MOHAMEED HANEEFA Vs. SALIM	March 14, 2011
MOHAMMED Vs. NEESA	June 30, 2011
MOHAMMED FARIZ AND COMPANY Vs. COMMISSIONER OF CUSTOMS	March 8, 2011
MOHAMMED HUSSAIN Vs. DEPUTY SUPERINTENDENT OF POLICE	December 19, 2011
MOHAMMED JANSHIR BASHEER S/O VALIYAKATH AND ORS Vs. KUTTISANKARAN NAIR AND ORS	May 20, 2011
MOHAMMED KUNHI C A Vs. INSPECTOR OF POLICE	February 23, 2011
MOHAMMED MAMDOUH MATWALLY GHALI Vs. KERALA AUTOMOBILES LTD	June 1, 2011
MOHAMMED NIZAR Vs. R A SHAJAHAN	August 4, 2011
MOHAMMED RAFEEK Vs. UNION OF INDIA	June 16, 2011
MOHAMMED RASHIN, S/O. V.H. UMMER AND NIYAZ M. BASHEER, S/O. M. BASHEER Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS	February 2, 2011
MOHAMMED SHEREEF Vs. STATE OF KERALA	May 30, 2011
MOHAN DAS Vs. STATE OF KERALA	January 21, 2011
MOHAN GEORGE Vs. STATE OF KERALA	March 1, 2011
MOHAN KUMAR Vs. SANTHAMMA	July 29, 2011
MOHANAN Vs. KURUVILA	January 20, 2011
MOHANAN A B Vs. GRACIOUS	July 20, 2011
MOHANAN K P Vs. SUB INSPECTOR OF POLICE WAYANAD	February 3, 2011
MOHANAN N.V. Vs. THE ADDITIONAL TAHSILDAR AND VILLAGE OFFICE	February 3, 2011
MOHANAN NAIR Vs. SHEEJA	January 6, 2011
MOHANAN S/O BRAHMANANDAN Vs. STATE OF KERALA	February 10, 2011
MOHANAN T Vs. STATE OF KERALA	August 24, 2011
MOHANDAS Vs. CIRCLE INSPECTOR OF EXCISE	January 31, 2011
MOHANDAS Vs. P ABDUL AZEEZ	June 30, 2011
MOHINI, W/O. VASU THIROOLI Vs. TALUK LAND BOARD,	February 2, 2011
MOIDEEN HAJI Vs. STATE OF KERALA	June 30, 2011
MOIDEEN KUTTY Vs. NABEESA	April 7, 2011
MOIDU VALIYAPARAMBATH Vs. DIRECTOR OF COLLEGIATE EDUCATION	August 4, 2011
MONCY MATHEW Vs. STATE OF KERALA	July 5, 2011
MOOTHATTIL SREEDHARAN Vs. THAYYULLATHIL KELAPPAN	May 27, 2011
MORIS TELLIS Vs. STATE OF KERALA	August 2, 2011
MOTHER SUPERIOR LITTLE FLOWER CONVENT Vs. VICAR ST MARYS CHURCH	April 12, 2011
MS. MARIA ANGELA FERNHOF Vs. THE DISTRICT COLLECTOR AND ORS.	January 31, 2011
MSP FAMILY JAIN TRUST Vs. STATE OF KERALA	February 21, 2011
MUDAVANGADAN ABBAS Vs. KURRIPPURATHODI MAYINKUTTY	June 29, 2011
MUGAL DEV, S/O. PEETHMBARAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION,	January 27, 2011
MUHAMMA CLAM MARKETING PROCESSING Vs. SUPERINTENDENT OF POLICE AND ORS	April 6, 2011
MUHAMMAD RAFI @ RAFI Vs. STATE OF KERALA	June 1, 2011
MUHAMMED @ KUNHU MUHAMMED Vs. UNION OF INDIA (UOI),	January 19, 2011
MUHAMMED ASHARAF C K Vs. STATE OF KERALA	February 17, 2011
MUHAMMED HASIM Vs. SASIKUMAR	December 1, 2011
MUHAMMED KABEER Vs. STATE OF KERALA	January 6, 2011
MUHAMMED KUNHI C M Vs. STATE OF KERALA	February 1, 2011
MUHAMMED MUSTHAFA C A Vs. STATE OF KERALA AND ORS	July 6, 2011
MUHAMMED NIJAS A Vs. STATE	February 10, 2011
MUHAMMED RAFI Vs. STATE OF KERALA	February 16, 2011
MUHAMMED RAHEES Vs. SUB INSPECTOR MANGADA AND ASGAR ALI, CONVENER, FOOT BALL COMMITTEE	March 7, 2011
MUHAMMED, PACKER Vs. SHAJU P CHARLY AND ORS	August 1, 2011
MUHAMMEDALI, S/O AHAMMEDKUTTY AND ORS Vs. P Y ALI, S/O YOOSAF HAJI AND ORS	July 8, 2011
MUHAMMEDKUTTY Vs. STATE OF KERALA	May 24, 2011
MUJEEB Vs. STATE OF KERALA	September 5, 2011
MUJEEB RAHMAN Vs. V M AHAMMADKHAN	August 5, 2011
MUKKAM MUSLIM ORPHANAGE COMMITTEE Vs. ASSISTANT EXECUTIVE ENGINEER	February 4, 2011
MUKKANICKAL ANTONY Vs. STATE OF KERALA	July 19, 2011
MUKREERAKATH KHADEEJA Vs. KRISHNA JANAKI	March 1, 2011
MUKTHA Vs. T PRASANNAN	March 8, 2011
MUKUNDAN N Vs. STATE	May 23, 2011
MUNEER Vs. STATE OF KERALA	July 12, 2011
MURALEEDHARAN Vs. SHEELA	July 20, 2011
MURALEEDHARAN Vs. ARAVINDAKSHAN	July 22, 2011
MURALEEDHARAN Vs. STATE OF KERALA	March 22, 2011
MURALEEDHARAN N T Vs. STATE OF KERALA	June 22, 2011
MURALEEDHARAN NAIR Vs. VINAYAKAN	March 18, 2011
MURALEEDHARAN NAIR Vs. STATE OF KERALA AND VIJAYAN PILLAI	May 23, 2011
MURALEEDHARAN NAMBIAR Vs. U. SATHYAN S/O. KANANAN AND THE STATE OF KERALA	February 18, 2011
MURALI ALIAS ANIYAN Vs. CHANDRAMATHI	May 30, 2011
MURALI, S/O VELAYUDHAN AND ORS Vs. RAJESH, RESIDING AT MAMMASSERY AND ORS	July 8, 2011
MURALIDHARAN Vs. ANANDAN	February 23, 2011
MURUKARAJ Vs. SUMALATHA	June 20, 2011
MURUKESHAN, S/O SHANGARALINGA NADAR AND SHELVARAJ, S/O SHANGARA NADAR Vs. STATE OF KERALA	May 30, 2011
MUSLIM EDUCATION SOCIETY Vs. STATE OF KERALA	February 11, 2011
MUSLIM RELIEF COMMITTEE (REGD.) Vs. THE GOVERNMENT OF KERALA AND ORS.	January 5, 2011
MUSTAFA V @ KUNHANI Vs. VAHEEDA RAHMAN, D/O MAJEED AND STATE OF KERALA	June 1, 2011
MUSTHAFA Vs. SUB INSPECTOR OF POLICE TANUR	July 1, 2011
MUSTHAFA Vs. STATE OF KERALA	January 21, 2011
MUSTHAFA T.K. S/O. HAMEED Vs. THE SECRETARY	January 7, 2011
MUSTHAFA, S/O. MAMMU Vs. THE REVENUE DIVISIONAL OFFICE AND THE SUB INSPECTOR OF POLICE	February 2, 2011
MUSTHAFA. T.K. S/O.HAMEED Vs. THE SECRETARY, REGIONAL TRANSPORT	January 14, 2011
MUTHAMMA, D/O KALYANI AMMA Vs. STATE OF KERALA	April 11, 2011
MUTHOOT HOTEL AND TOURISM VENTURES P LTD Vs. STATE OF KERALA	May 24, 2011
MUTHOOT LEASING AND FINANCE LTD Vs. N P ASIYA	February 7, 2011
MUTHOOT PAPPACHAN CONSULTANCY Vs. E S I CORPORATION	October 4, 2011
MUTHOOT VEHICLE AND ASSET FINANCE LTD Vs. SAINABA	July 22, 2011
MUTHU KUMAR K Vs. CENTRAL BOARD OF SECONDARY EDUCATION	March 25, 2011
MUTHUKOYA THOOPIYAKAL Vs. UNION TERRITORY OF LAKSHADWEEP	November 28, 2011
N A MUHAMMED ASRAF, S/O HAJI N A ABDULLA Vs. A K ABDULLA, S/O KUNHAMOO HAJI	March 10, 2011
N ALI AND ORS Vs. STATE OF KERALA AND ORS	March 11, 2011
N BALAKRISHNAN NAIR Vs. STATE OF KERALA	February 21, 2011
N C GEORGE Vs. N C JOHN	February 8, 2011
N C SUBHASH Vs. KERALA STATE WAREHOUSING CORPORATION	January 24, 2011
N D LAZAR Vs. GEE VARGHESE	February 3, 2011
N E THOMAS Vs. DISTRICT COLLECTOR KASARGOD	March 9, 2011
N J KUTTIAPPAN Vs. V J JOSEPH	March 25, 2011
N J RAY Vs. STATE OF KERALA	January 24, 2011
N K MOHAMMED BASHEER Vs. C K AHMED KUTTY	July 15, 2011
N K MOIDEEN Vs. KERALA STATE CIVIL SUPPLIES	June 1, 2011
N M JAMES Vs. U D DEVI	February 24, 2011
N M NAZER Vs. STATE OF KERALA	May 25, 2011
N NARAYANAN THAMPI AND ORS Vs. SHRI B MOHANAN	March 23, 2011
N NATARAJAN Vs. STATE OF KERALA	July 15, 2011
N PREMA Vs. DEPUTY DIRECTOR OF EDUCATION	August 2, 2011
N R NISHA Vs. COMMISSIONER OF POLICE	June 7, 2011
N R SHAJI Vs. VINEETH K MATHEW AND ORS	January 31, 2011
N RAMESAN Vs. KERALA STATE ROAD TRANSPORT	January 4, 2011
N S HARIKISHORE Vs. STATE OF KERALA	July 14, 2011
N SASIDHARAN NAIR Vs. STATE OF KERALA	January 4, 2011
N SOMAN Vs. SIVARAJAN	February 8, 2011
N T SEBASTIAN Vs. DEPUTY SUPERINTENDENT OF POLICE	January 20, 2011
N V CHETTIAR Vs. INTELLIGENCE OFFICER IB	March 25, 2011
N VISWAMBARAN Vs. STATE OF KERALA	July 12, 2011
N. ABASS Vs. THE SECETARY R.T.A.	February 28, 2011
N. ABDU, S/O MUHAMMED Vs. THE SECRETARY REGIONAL TRANSPORT	February 24, 2011
N. DIVAKARAN Vs. THE REGIONAL TRANSPORT AUTHORITY,	January 5, 2011
NADEERA Vs. STATE OF KERALA	August 4, 2011
NAFEESA Vs. KOZHIKODE DISTRICT PANCHAYATH	June 10, 2011
NAHAS P A Vs. STATE OF KERALA AND ORS	June 2, 2011
NAJEEB N.A. Vs. STATE OF KERALA,	January 21, 2011
NAJEEB S/O MOHAMMED ELLYAS Vs. STATE OF KERALA	February 14, 2011
NALINAN, S/O NEELAKANDAN Vs. STATE OF KERALA AND ORS	June 22, 2011
NANDAGOPAL S , M G NAGAR Vs. UNION OF INDIA AND ORS	November 14, 2011
NANDANAN, S/O. ACHUTHAN NAIR Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY, REGIONAL TRANSPORT	February 7, 2011
NANDINI JAYARAJAN Vs. INSURANCE OMBUDSMAN	January 17, 2011
NANDINI JAYARAJAN Vs. INSURANCE OMBUDSMAN	February 17, 2011
NANIKUTTY AMMA MENON Vs. THE COMMISSIONER LAND REVENUE,	February 4, 2011
NANU NAIR, KUTTAPPA PANICKER Vs. E R VIJAYAN AND ORS	August 5, 2011
NARASIMHAN NAMBOODIRI Vs. GANAPATHI NAMBOODIRI	January 20, 2011
NARAYANAN K Vs. SHAJI AND ORS	July 8, 2011
NARAYANAN NAMBOODIRI P T Vs. COMMISSIONER	November 15, 2011
NARAYANAN NAMBOOTHIRI AND ORS Vs. STATE OF KERALA AND ORS	March 8, 2011
NARAYANAN, S/O ACHUTHAWARRIAR AND ORS Vs. BINDU, D/O LEELA BAI, SREESANTHI	July 19, 2011
NARAYANANKUTTY U Vs. STATE OF KERALA	May 30, 2011
NARAYANASWAMY K V Vs. C R VENKITACHALAM	February 4, 2011
NARAYANI Vs. SREEDHARAN	September 7, 2011
NARAYANI GOWRI Vs. PARVATHY PADMAVATHY	March 9, 2011
NARESH NARENDRAN Vs. DISTRICT SUPERINTENDENT OF POLICE	January 24, 2011
NASAR E A Vs. STATE OF KERALA	February 14, 2011
NASEER ALI, PRADEEP PRABHAKARAN AND PRADEEP C K Vs. STATE OF KERALA	May 23, 2011
NASEER ZACKERIA Vs. COMMISSIONER OF WEALTH TAX	December 9, 2011
NATIONAL AVIATION COMPANY OF INDIA LTD Vs. S ABDUL SALAM	August 25, 2011
NATIONAL INSURANCE CO LTD Vs. JOSE	August 17, 2011
NATIONAL INSURANCE CO LTD Vs. M K MOIDU	October 12, 2011
NATIONAL INSURANCE CO LTD Vs. SHEEJA P V	July 21, 2011
NATIONAL INSURANCE CO LTD Vs. LATHIKA	July 19, 2011
NATIONAL INSURANCE CO LTD Vs. KAMALAKSHI	July 4, 2011
NATIONAL INSURANCE CO LTD Vs. P SUHARA AND ORS	July 20, 2011
NATIONAL INSURANCE CO. LTD Vs. NIRMALA BALACHANDRAN	August 23, 2011
NATIONAL INSURANCE COMPANY Vs. MOHAMMED ALI	December 2, 2011
NATIONAL INSURANCE COMPANY LTD Vs. SINDHU P T	June 28, 2011
NATIONAL INSURANCE COMPANY LTD Vs. P C CHACKO	July 22, 2011
NAVAS Vs. COMMISSIONER OF POLICE	June 7, 2011
NAVAS C P Vs. STATE OF KERALA	January 25, 2011
NAVODHANAVEDI Vs. DIRECTOR OF VIGILANCE AND ANTICORRUPTION	April 12, 2011
NAZAR K A Vs. PALMFIBRE INDIA PVT LTD	June 30, 2011
NAZEEMA @ JOSNA & WINSTON WILLIAM Vs. STATE	February 16, 2011
NAZIM Vs. DIRECTOR GENERAL OF POLICE	January 24, 2011
NAZREENA Vs. SECRETARY	January 20, 2011
NEDUMATTOM SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA	June 3, 2011
NEDUPUZHA SERVICE CO OPERATIVE BANK LTD Vs. RUGMINI	May 30, 2011
NEDUPUZHA SERVICE CO OPERATIVE BANK LTD Vs. K RUGMANI	May 13, 2011
NEELA CHINNA Vs. GANGADHARAN PILLAI	March 25, 2011
NEELAKANDAN C R Vs. SUNNY MATHEW	December 6, 2011
NEENA VARGHESE Vs. ANNAMMA JOSEPH	August 2, 2011
NEESHMA M K AND ORS Vs. STATE OF KERALA (DIRECTOR OF TEXTILES AND HANDLOOM, KERALA STATE HANDLOOM WEAVERS AND MANAGING DIRECTOR)	March 7, 2011
NEETHU J.J. Vs. DISTRICT COLLECTOR,	March 8, 2011
NEHA RASHEED V. Vs. STATE OF KERALA,	January 4, 2011
NEHRAD NAINA Vs. DISTRICT COLLECTOR	March 1, 2011
NELLIKKAL ALAVIKUTTY Vs. KUNNUMMAL KADEEJA	March 22, 2011
NELSY K. VELAYUDHAN Vs. MAHATMA GANDHI UNIVERSITY	February 2, 2011
NETSYENERGY INFORMATION TECHNOLOGY Vs. STATE OF KERALA	January 20, 2011
NETTISSERY SIVA SASTHA KSHETRA KSHEMA SA Vs. K.A. RAJAN AND ORS.	February 24, 2011
NEW INDIA ASSURANCE CO LTD Vs. REMYA	November 2, 2011
NEW INDIA ASSURANCE CO LTD Vs. BALAKRISHNAN	September 29, 2011
NEW INDIA ASSURANCE CO LTD Vs. RAJULA BEEBI	January 3, 2011
NEW INDIA ASSURANCE CO LTD Vs. GOVERNMENT OF KERALA	June 1, 2011
NEW INDIA ASSURANCE CO LTD Vs. AYISHA	June 28, 2011
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTHOSH K A	March 8, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. JAMEELA	January 4, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. VENUGOPALA	January 21, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. PAZHANIAMMAL	July 20, 2011
NEW INDIA ASSURANCE COMPANY LTD Vs. SAINABA C	July 4, 2011
NICHUSHA, S/O DANASHEELAN AND ORS Vs. ANWAR, S/O ASHARAF AND STATE OF KERALA	May 24, 2011
NILA N.D., MINOR, REPRESENTED BY FATHER Vs. THE GENERAL COORDINATOR, DIRECTOR OF,	January 17, 2011
NINAN VARGHESE Vs. DIVISIONAL FOREST OFFICER	February 1, 2011
NISAM Vs. SREEDEVI	January 21, 2011
NISAMMA S Vs. STATE OF KERALA	July 29, 2011
NISHA NEEL Vs. STATE OF KERALA	July 29, 2011
NISHAD A R Vs. STATE OF KERALA	June 2, 2011
NISHAD K.V. Vs. THE DISTRICT COLLECTOR AND ORS.	February 1, 2011
NISHAL CHANDRA MOHAN AND ORS Vs. STATE OF KERALA AND KAVYA MADHAVAN	May 25, 2011
NISHANT EXPORTS Vs. COMMISSIONER OF INCOME TAX	September 7, 2011
NISHE N P Vs. V V MUTHUSWAMY	July 29, 2011
NISSAM K S Vs. PREMJI JOY	September 7, 2011
NITHIN RAJAN, S/O. RAJAN Vs. THE DISTRICT COLLECTOR,	February 24, 2011
NITTOOR SAJEEVAN AND NITTOOR AJAYAKUMAR Vs. CHALIL MADATHIL MAHAMOOD, S/O HAMSA AND ORS	August 4, 2011
NIYAS Vs. STATE OF KERALA	August 11, 2011
NIZARUDHEEN Vs. SUPERINTENDENT OF POLICE	March 8, 2011
NOOR MUHAMMED Vs. MELAKATH PUTHIYA	November 25, 2011
NOOR MUHAMMED Vs. SULKIYA	November 25, 2011
NOORJAHAN M. W/O. LATE MUHAMMED SHAJI P.I Vs. GOVERNMENT OF INDIA AND ORS.	March 7, 2011
NOORJAHAN,; NISHAD,; FATHIMA, SUBAIDA BEEVI Vs. AYYAPPAN PILLAI, S/O NADARAJA PILLAI	March 9, 2011
NOUFAL Vs. STATE OF KERALA	February 16, 2011
NOUSHAD Vs. STATE OF KERALA	August 26, 2011
NOUSHAD K , S/O KHADAR Vs. P M FANCIS	July 15, 2011
NOUSHI RAFI Vs. DIRECTOR GENERAL OF POLICE	June 30, 2011
NUJUMUDEEN Vs. CITY POLICE COMMISSIONER	June 29, 2011
O A RUKIYA Vs. STATE OF KERALA	August 1, 2011
O C CHACKO Vs. K P SREEKANTH	July 21, 2011
O GIRIJAKUMARI AND F KHUMAINI Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS	March 18, 2011
O J ABRAHAM Vs. GEORGEKUTTY	February 23, 2011
O P ALIPPU Vs. DISTRICT COLLECTOR	March 10, 2011
O P BALACHANDRA KAIMAL Vs. STATE OF KERALA, REPRESENTED BY SUPERINTENDENT OF POLICE HIGH COURT OF KERALA, ERNAKULAM	June 22, 2011
O P HARIS Vs. STATE OF KERALA	February 8, 2011
O P JOHN Vs. BABU ALIAS FRANCIS M J	February 18, 2011
O T ASHOKAN Vs. STATE OF KERALA	May 25, 2011
O. ABDURAHIMAN AND O. MOHAMMED Vs. THE DISTRICT COLLECTOR,	January 19, 2011
OIKO CREDIT ECUMENICAL DEVELOPMENT CO OPERATIVE SOCIETY Vs. NIRMALGRAM VANITHA DAIRY CENTRAL SOCIETY	March 16, 2011
OIL PALM INDIA LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 1, 2011
OMANA P K Vs. FRANCIS EDWIN	October 31, 2011
OMANA SREE RAM, MANAGER Vs. STATE OF KERALA	May 31, 2011
OMANA, LAKSHMI AND SANDHYA, OMANA Vs. STATE OF KERALA AND ORS	August 2, 2011
OMANAKUTTAN C Vs. COMMISSIONER OF EXCISE	March 29, 2011
OMANAKUTTAN KORATTIYIL Vs. BABYCHEN K VARGHESE,; JOMON AND ORIENTAL INSURANCE CO LTD	March 28, 2011
OMANAKUTTAN PILLA Vs. STATE BANK OF INDIA	July 21, 2011
OMANAN E MORAES Vs. CIRCLE INSPECTOR OF POLICE AND ORS	May 23, 2011
OMEGA CROWN Vs. THOMSON	February 14, 2011
OORANGATTU SARADA Vs. DISTRICT COLLECTOR	January 6, 2011
ORIENTAL INSURANCE CO LTD Vs. KERALA STATE ELECTRICITY BOARD	February 1, 2011
ORIENTAL INSURANCE CO LTD Vs. ABDUL KAREEM	June 30, 2011
ORIENTAL INSURANCE CO LTD Vs. MARIYAKKUTTY & OTHERS	August 5, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. RETHI K	July 22, 2011
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUDHA K	July 7, 2011
OTIENTIAL INSURANCE COMPANY LTD Vs. SABU @ THOMAS CHACKO, S/O CHACKO AND ORS	July 7, 2011
OUSEPH JOSEPH Vs. STATE OF KERALA AND ORS.	March 8, 2011
P A AUGUSTINE, P A XAVIER AND P A YESUDAS Vs. C X FRANKLIN AND P V JOSE	August 4, 2011
P A ISAAC Vs. NIRANAM GRAMA PANCHAYATH	January 21, 2011
P A KUTTIKRISHNAN, S/O ACHUTHAN Vs. ANNIES ANTONY, UNNIKUTTAN, S/O KUTTAPPAN AND UNITED INDIA INSURANCE CO LTD	March 24, 2011
P A MAHABOOB Vs. FAST TRACK ADALATH TEAM NO II AND; STATE OF KERALA	August 4, 2011
P A MARTIN Vs. KERALA STATE ELECTRICITY BOARD	January 20, 2011
P A MOHAMMED ISMAIL Vs. SECRETARY REGIONAL TRANSPORT	May 27, 2011
P ABDURAHIMAN Vs. U K P KHADEEJA	January 28, 2011
P B MAJEED Vs. STATE OF KERALA	February 11, 2011
P BALAKRISHNAN Vs. LABOUR COURT	August 24, 2011
P BINU, S/O PRABHA RAJAN, PUTHENVEETTIL Vs. S SANTHOSH, S/O SHANMUGHAM AND ORS	July 6, 2011
P C ANTONY Vs. KERALA AGRICULTURAL UNIVERSITY, CONTROLLR, KERALA AGRICULTURAL AND DEAN, KELAPPAJI COLLEGE	March 21, 2011
P C JOHN Vs. KOTTAYAM MUNICIPALITY	February 2, 2011
P C KUTTAN Vs. REGIONAL ENGINEER	February 16, 2011
P C PREMACHANDRAN Vs. STATE OF KERALA	March 23, 2011
P C THANKAPPAN Vs. K K JOHN	July 12, 2011
P CHANDRAMOULI Vs. APPELLATE AUTHORITY UNDER THE PAYMENT	January 3, 2011
P G AJIMOL LECTURER Vs. UNIVERSITY OF KERALA	October 10, 2011
P G BHASKARAN PILLAI Vs. COMMISSIONER FOR ENTRANCE	June 13, 2011
P G KEETHA Vs. SPL TAHSILDAR	January 5, 2011
P G NARAYANAN KUTTY Vs. UNION OF INDIA	March 3, 2011
P GOPAKUMAR Vs. STATE OF KERALA	July 28, 2011
P GOPALKUMAR Vs. B ANIL KUMAR	September 6, 2011
P GOVINDAN Vs. SPECIAL TAHSILDAR	February 2, 2011
P H ABDUL GAFOOR Vs. P S SHAFEED, S/O SHERIFF, STATE OF KERALA	January 27, 2011
P I FAROOK Vs. DISTRICT COLLECTOR	February 3, 2011
P K BABU Vs. SECRETARY REGIONAL TRANSPORT	April 7, 2011
P K GEETHAKUMARI, W/O LATE AND ORS Vs. V K NAZAR, S/O KUNJU MARAKKAR AND ORS	July 6, 2011
P K GOPAN Vs. RASHEEDA SULAIMAN AND ORS	May 31, 2011
P K HIGH SCHOOL Vs. STATE OF KERALA	September 29, 2011
P K KUTTAPPAN Vs. STATE OF KERALA AND ORS	January 13, 2011
P K MADHAVI AND ORS Vs. STATE OF KERALA AND ORS	July 13, 2011
P K MOHAMMED Vs. KERALA STATE ROAD TRANSPORT	March 25, 2011
P K MURALIKRISHNAN Vs. STATE OF KERALA AND ORS	May 25, 2011
P K SANTHA Vs. STATE OF KERALA	April 7, 2011
P K SOMAN Vs. V T ANILKUMAR	February 8, 2011
P K UTHUPPU Vs. MATHEW KUNJUMON	June 30, 2011
P KUNHIRAMAN NAIR Vs. MAKKUNI PUTHIYAVALAPPIL USHA	January 28, 2011
P L THOMAS Vs. STATE OF KERALA	February 14, 2011
P M ASHRAF Vs. SENIOR INTELLIGENCE OFFICER	October 4, 2011
P M BINDU Vs. STATE OF KERALA AND ORS	May 30, 2011
P M HAMSA Vs. NASEETHA MANJUKANDY	March 30, 2011
P M JACOB Vs. CAPT J G JOSEPH	July 8, 2011
P M LEELAMMA Vs. DISTRICT MEDICAL OFFICER OF HEALTH	April 29, 2011
P M MANOJ EMBRANTHIRI Vs. MALABAR DEVASWOM BOARD	February 14, 2011
P M MUKUNDAN MADAYAN Vs. COMMISSIONER	July 21, 2011
P M RADHA Vs. P M VINOD	July 29, 2011
P M REMA, PRINCIPAL Vs. UNIVERSITY OF CALICUT	July 5, 2011
P M SHAJI Vs. DEPUTY REGISTRAR SPECIAL ARBITRATOR	January 4, 2011
P M SUGATHAN Vs. ASSISTANT EXECUTIVE ENGINEER	July 14, 2011
P M THOMAS Vs. SUPERINTENDENT OF POLICE	April 5, 2011
P MANICKAN, S/O PONNA Vs. STATE OF KERALA	January 12, 2011
P MEENAKSHIKUTY Vs. STATE OF KERALA	February 17, 2011
P MUHAMED MUSTAQUE Vs. GOVERNMENT OF KERALA	January 5, 2011
P MUHAMMED MUSTAQUE Vs. GOVERNMENT OF KERALA	June 10, 2011
P MURALEEDHARAN Vs. UNION OF INDIA	August 19, 2011
P N KRISHNANKUTTY Vs. KUNNATHUNADU GRAMA PANCHAYATH	February 16, 2011
P N PRASANNAN Vs. VISWAMBHARAN	July 18, 2011
P N UNNIKRISHNAN Vs. SECRETARY	February 11, 2011
P N VASU Vs. STATE OF KERALA	June 15, 2011
P NARAYANAN Vs. STATE OF KERALA	July 11, 2011
P O PATHROSE S/O OUSEPH AND JEESON JOSEPH S/O JOSEPH Vs. ANGAMALY CHITTU FUND (P) LTD AND ORS	August 5, 2011
P P BABU Vs. JACOB K THOMAS	November 4, 2011
P P BIJU S/O PAUL Vs. MALA A SETH; JOSEPH THOMAS S/O THOMAS, BRANCH MANAGER	March 24, 2011
P P JAYASREE, HINDI TEACHER Vs. STATE OF KERALA	June 28, 2011
P P NOUSHAD Vs. P SAJITHA	February 16, 2011
P R ARAVINDAKSHAN NAIR Vs. ASSISTANT ENGINEER AND ORS	March 23, 2011
P R DHANAVAN Vs. ABDUL GAFOOR	January 3, 2011
P R SHEEJA Vs. SECRETARY KERALA PUBLIC SERVICE COMMISSIONER	November 8, 2011
P RADHAKRISHNAN Vs. ANTO KUNJAPPA	January 21, 2011
P S DINESH Vs. STATE OF KERALA	February 16, 2011
P S GEORGE Vs. STATE OF KERALA AND ORS	May 31, 2011
P S GOPIKUTTAN NAIR Vs. DIRECTOR GENERAL OF POLICE AND ORS	April 19, 2011
P SELVARAJ S/O PONNU Vs. STATE OF KERALA	July 1, 2011
P SUNANDAKUMARI Vs. STATE OF KERALA AND ORS	July 20, 2011
P T ABRAHAM Vs. SUB INSPECTOR OF POLICE	April 11, 2011
P T JOSE, S/O THOMAKUTTY Vs. BOBY K J , UNITED INDIA INSURANCE COMPANY LTD , M K NARAYANANKUTTY AND THAHSILDAR (RR)	May 30, 2011
P T THOMAS Vs. MILAN RAJ POTHANIKATT	June 24, 2011
P V ALEYAMMA Vs. STATE OF KERALA	July 1, 2011
P V CHERIYACHAN Vs. STATE OF KERALA	February 11, 2011
P V JOSE Vs. KERALA STATE ROAD TRANSPORT	January 6, 2011
P V NATHAN Vs. DISTRICT EDUCATIONAL OFFICER	April 6, 2011
P V RAJITH KUMARI Vs. SUB INSPECTOR OF POLICE	January 6, 2011
P V SUKUMARAN Vs. STATE OF KERALA	January 3, 2011
P VASUMATHI Vs. STATE	July 22, 2011
P VIJAYAMOHAN Vs. BALAKRISHNAN SURENDRAN	June 15, 2011
P. RABEEH, S/O. P. ALAVI AND ORS. Vs. THE STATE OF KERALA,	March 16, 2011
P. SATHEESHA NAMBIAR Vs. UNIVERSITY OF CALICUT, REPRESENTED BY ITS REGISTRAR	March 25, 2011
P.A. ABDUL MAJEED Vs. STATE OF KERALA	June 24, 2011
P.A. ARIFA AND ASIF. P.A. Vs. STATE OF KERALA,	February 1, 2011
P.I. FAROOK, S/O. P.Y. ISMAIL Vs. THE DISTRICT COLLECTOR AND ORS.	March 15, 2011
P.J. THOMAS Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.	February 8, 2011
P.K. RAGESH, S/O GOVINDAN Vs. STATE OF KERALA,	February 24, 2011
P.M. MOHAMMED RAFEEK Vs. STATE OF KERALA	March 23, 2011
P.P. MOHANAN Vs. SABEENA SUBASH	March 18, 2011
P.P. MOHANAN, KRISHNA PRIYA TRANSPORT Vs. THE SECRETARY	January 18, 2011
P.P. SUDHA, RAM NILAYAM Vs. THE SECRETARY	January 18, 2011
P.S. SURESH KUMAR Vs. STATE OF KERALA AND ORS.	March 14, 2011
P.V. RAVINDRAN Vs. STATE OF KERALA,	March 10, 2011
PADMA KUMAR Vs. P.V. SUMESH	July 5, 2011
PADMAKUMARI, STATE BANK OF TRAVANCORE Vs. A R PURUSHOTHAMA CHANDRASEKHARAN AND STATE OF KERALA	April 20, 2011
PADMAN Vs. STATE OF KERALA	August 2, 2011
PADMANABHAN Vs. DISTRICT SUPERINTENDENT OF POLICE	February 2, 2011
PADMANABHAN K Vs. THAREKKAD SIMHANATHA BHAGAVATHY DEVASWOM	November 28, 2011
PADMINI Vs. BALAKRISHNAN NAIR	March 30, 2011
PAIPPAD GRAMA PANCHAYAT Vs. TESSY P DAS	September 5, 2011
PALAKKAL AYISHA Vs. DISTRICT COLLECTOR	February 25, 2011
PALANISAMY Vs. STATE OF KERALA	February 3, 2011
PALANISWAMY Vs. DISTRICT COLLECTOR	March 14, 2011
PANKAJAKSHIAMMA Vs. VINOK KUMAR	May 30, 2011
PANKAJAM Vs. KAMALAKSHI	February 28, 2011
PAPPINISSERI ECO TOURISM SOCIETY Vs. STATE OF KERALA	January 24, 2011
PARAGON STEELS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOARD OF CENTRAL EXCISE AND CUSTOMS AND UNION OF INDIA (UOI)	January 24, 2011
PARAMASIVAN Vs. STATE BANK OF TRAVANCORE	August 1, 2011
PARAMESWARAKURUPU, S/O KUNJAN NAIR Vs. VARKEY MATHEW (DIED) AND ORS	April 5, 2011
PARAMESWARAN NAIR Vs. PARVAJA	January 5, 2011
PARAMESWARAN NAMBOOTHIRI P M Vs. COMMISSIONER MALABAR DEVASWOM BOARD	May 26, 2011
PARAMESWARAN PILAI R Vs. STATE OF KERALA	June 15, 2011
PARAUR HANDLOOM WEAVERS CO-OPERATIVE Vs. REGIONAL DIRECTOR AND ORS	March 7, 2011
PARAYULLAPARAMBATH SREEDHARAN Vs. ARIMBIL NEENA KUMARI, D/O NANU SWASTHAM,; SISTER ARIMBIL VEETTIL NAYANTHARA	March 21, 2011
PAREETH Vs. INTELLIGENCE INSPECTOR	June 16, 2011
PARMESWARAN NAMBOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD	December 8, 2011
PAROLI SUNDER DAS Vs. K KARTHIAYANI AMMA	May 30, 2011
PARVATHY Vs. STATE OF KERALA	March 21, 2011
PATHUKALA SAKKARIYA Vs. SALMAN FARIS	December 16, 2011
PATHUMMA Vs. STATE OF KERALA	April 11, 2011
PATHUMMA UMMAR Vs. SHINY JOLLY	July 14, 2011
PATHUMMAKUNJU J Vs. GOVERNMENT OF KERALA AND ORS	March 25, 2011
PATRICIA JESUDASAN Vs. CHIEF ACCOUNTS OFFICER	April 7, 2011
PATTAMBI SERVICE CO OPERATIVE BANK Vs. V P VELAYUDHAN	January 20, 2011
PAUL SEBASTIAN Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES AND DISTRICT COLLECTOR	January 24, 2011
PAULOSE CHACKO (DECEASED) Vs. STATE OF KERALA	March 29, 2011
PAULOSE, S/O JOHN AND; OMANA, W/O POULOSE Vs. SUPERINTENDENT OF POLICE AND ORS	May 3, 2011
PAULSON Vs. SUSY KISHOR	July 12, 2011
PAVANAN, S/O.THANKAPPAN PILLAI Vs. THE STATE OF KERALA,	January 20, 2011
PAYYANAT DEVAKI Vs. OVINTAKATH KARUKKANDIYIL FOUSIYA	April 1, 2011
PAZHANISWAMY Vs. STATE OF KERALA	January 3, 2011
PEEKEY RE ROLLING MILLS PVT LTD Vs. SECRETARY TO GOVERNMENT	March 3, 2011
PEERMADE TEA COMPANY LTD Vs. UNION OF INDIA	February 9, 2011
PEETHAMBARAN S/O K C SREEDHARAN Vs. FAISAL BABU S/O SAINUDHEEN MELAPPATT	July 15, 2011
PENTAGON HEALTH CARE PVT LTD Vs. INTELLIGENCE OFFICER IB	May 24, 2011
PEOPLES UNION FOR CIVIL LIBERTIES Vs. STATE OF KERALA	January 4, 2011
PERIYA SWAMY Vs. DISTRICT EXECUTIVE OFFICER	August 3, 2011
PERUMBAVOOR PLYWOOD MANUFACTURES Vs. ANGAMALY MUNICIPALITY	February 24, 2011
PHILIP ANCHERIL C Vs. CHACKO KUNHAPPAN	October 18, 2011
PHILIP V J Vs. SUB INSPECTOR OF POLICE	January 5, 2011
PHILIP VARGHESE Vs. STATE OF KERALA	June 20, 2011
PHILIPOSE Vs. STATE OF KERALA	June 29, 2011
PHILIPS ALFRED MALVIN Vs. Y J GONSALVIS	February 11, 2011
PHILIPS CARBON BLACK LTD Vs. SABU THOZHUPPADAN	March 28, 2011
PHILIPS CARBON BLACK LTD Vs. SABU THOZHUPPADAN	November 3, 2011
PHOULAD Vs. BHARATH SANCHAR NIGAM LTD	August 29, 2011
PINNANKANDIYIL SAMEER Vs. KURUNGOT KUNHABDULLA	August 4, 2011
PIOUS A C Vs. STATE OF KERALA & OTHER	January 10, 2011
POLINSYS IMMIGRATION CONSULTANTS Vs. STATE OF KERALA	February 2, 2011
PONATHAYIL ANTHOOTTY Vs. U MAJEED, S/O ABDURAHIMAN AND STATE OF KERALA	May 31, 2011
PONNAMBALATH ASEES Vs. CHENNIKKATT MOIDEENKOYA, S/O IMBICHAMMU	August 4, 2011
PONNAMMA Vs. SECRETARY TO GOVERNMENT	March 14, 2011
PONNANI SOUTH MATHSYA THOZHILALI Vs. SUB-INSPECTOR OF POLICE AND ORS	May 30, 2011
POOLAKANDY MALAYIL VIJAYAN Vs. SAKEENA	July 12, 2011
POONITHURA SERVICE CO OPERATIVE BANK LTD Vs. POST MASTER	September 27, 2011
POOVATHOOR MAHESH Vs. BEEVI KHAIRUNISSA	June 20, 2011
POPULAR MOTOR CORPORATION Vs. STATE OF KERALA	September 19, 2011
PORINCHU T K Vs. STATE OF KERALA	April 8, 2011
POSTMASTER Vs. M KUNJUKRISHNA PILLAI	July 14, 2011
POTTEMMAL PADINHARETHIL HASSAN Vs. STATE OF KERALA	February 11, 2011
POULOSE Vs. STATE OF KERALA	March 7, 2011
POULOSE P A Vs. DEPUTY SUPERINTENDENT OF POLICE	July 4, 2011
PRABHAKARAN Vs. STATE OF KERALA	February 14, 2011
PRADEEP Vs. P V MATHAI	July 7, 2011
PRADEEP K S/O T P SETHUMADHAVAN NAIR Vs. SUB INSPECTOR OF POLICE; RAJAN, UNIT CONVENER AND KERALA HEAD LOAD WORKERS WELFARE FUND	March 24, 2011
PRADEEP KUMAR P C Vs. MURALEEDHARAN S	March 30, 2011
PRADEEP NAICK Vs. ACCOMMODATION CONTROLLER	July 8, 2011
PRADEEPAN RAYAROTH VELLUVA Vs. STATE OF KERALA	June 24, 2011
PRAGATHI RUBBER MILLS Vs. PARAGON RUBBER INDUSTRIES	March 15, 2011
PRAKASAN K S Vs. STATE OF KERALA	November 4, 2011
PRAKASAN N V Vs. MANAPPURAM GENERAL FINANCE	February 24, 2011
PRAKASH Vs. STATE OF KERALA	April 19, 2011
PRAKASH KUMAR A Vs. UNION OF INDIA	June 15, 2011
PRAKASH P Vs. STATE OF KERALA	March 18, 2011
PRAMOD E.N., S/O. NARAYAN Vs. THE DISTRICT COLLECTOR,	January 18, 2011
PRANAV M Vs. STATE OF KERALA	May 30, 2011
PRASAD AND ANOTHER Vs. STATE OF KERALA	June 29, 2011
PRASAD S/O SREEDHARAN AND THULASEEDAS W/O PRASAD Vs. SUB INSPECTOR OF POLICE AND ORS	May 30, 2011
PRASANNA PRATHABAN Vs. RAFEEK	June 10, 2011
PRASANNA S MENON Vs. NARAYANAN NAIR	October 17, 2011
PRASANNAKUMARI Vs. KRISHNAKUMARI	March 3, 2011
PRASANNAKUMARI AMMA Vs. SUB INSPECTOR OF POLICE	April 4, 2011
PRASANNAN Vs. VIJAYAMMA	June 6, 2011
PRASANNAN Vs. STATE OF KERALA	February 16, 2011
PRASANNAN NAIR Vs. SUB INSPECTOR OF POLICE HARIPPAD	June 14, 2011
PRASANTH ALIAS SANJU Vs. STATE OF KERALA	February 7, 2011
PRASANTHI CASHEW PVT LTD Vs. OFFICIAL LIQUIDATOR	August 2, 2011
PRASEEDA S , D/O N SATHEESH BABU Vs. RIJU RAJ, S/O K RAJENDRAN AND ORS	May 25, 2011
PRATHEESH K M Vs. SUBRAMANIAN AND ORS	May 31, 2011
PRAVEEN Vs. DENA BANK	March 10, 2011
PRAVEEN & PRASANNAKUMAR Vs. STATE OF KERALA	February 14, 2011
PRAVEEN VINOD P., S/O. PRABHAKARAN PILLAI Vs. THE REVENUE DIVISIONAL OFFICER,	January 20, 2011
PRAVEENA V KAMATH Vs. STATE OF KERALA	March 29, 2011
PRECELINE GEORGE Vs. STATE OF KERALA	October 24, 2011
PREETHI THOMAS Vs. P A THOMAS	January 21, 2011
PREMA LATHA Vs. MADHUSOODHANAN NAIR	February 1, 2011
PREMAKUMARAN, S/O. RAMAN AND P.R. ROHITH, S/O. PREMAKUMARAN Vs. THE PALAKKAD SERVICE CO-OPERATIVE BANK,	March 4, 2011
PREMSANKAR K G Vs. SUNIL KRISHNAN	September 6, 2011
PRETTY RACHEL KOSHY Vs. STATE GOVERNMENT OF KERALA,	January 17, 2011
PRIJITH K Vs. STATE	January 24, 2011
PRIMA AGRO LTD. Vs. COMMISSIONER OF INCOME TAX, ERNAKULAM	December 12, 2011
PRINCIPAL GENERAL MANAGER Vs. D S JUSTIN RAJ,; SIVAPRASAD P PILLAI,; JEEJA NIRMAL AND STATE OF KERALA	June 17, 2011
PRIYANKA S , D/O K V JAYARAJ Vs. K V JAYARAJ, S/O K M VIJAYAN AND ORS	May 30, 2011
PRIYANKA, D/O SHANMUGHAM Vs. PRADEEPAN, S/O LATE RAMAN	May 31, 2011
PROF. JOHN M. GEORGE Vs. STATE OF KERALA,	January 4, 2011
PROPER CHANNEL Vs. K JAYAKUMAR	April 12, 2011
PROPRIETOR Vs. COMMISSIONER OF CUSTOMS	July 21, 2011
PUDUKKAD SAMAGRA VIKASANA SAMITHY Vs. P RAMANATHAN	January 3, 2011
PUDUR KSHEEROLPADAKA SAHAKARANA SANGAM Vs. INDUSTRIAL TRIBUNAL	February 2, 2011
PULIMANNAM N S S KARAYOGAM Vs. GAYATHRIMEHTA	July 21, 2011
PULIMKUDI SIVAKSHETHRAM Vs. UMMINI AMMUKUTTY	February 16, 2011
PULIYACHERI RAFEEK Vs. STATE OF KERALA	November 17, 2011
PUNJAB NATIONAL BANK Vs. CONSUMER DISPUTES REDRESSAL FORUM	July 29, 2011
PURUSHOTHAMAN Vs. RADHAKRISHNAN	July 22, 2011
PURUSHOTHAMAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 3, 2011
PURUSHOTHAMAN Vs. AR SABU	January 21, 2011
PURUSHOTHAMAN Vs. DIVAKARAN	January 14, 2011
PURUSHOTHAMAN Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD	June 23, 2011
PURUSHOTHAMAN K Vs. KERALA STATE CO OP EMPLOYEES	September 29, 2011
PURUSHOTHAMAN K N Vs. INSPECTOR THODUPUZHA	October 27, 2011
PURUSHOTHAMAN P Vs. P SAROJINI	October 13, 2011
PURUSHOTHAMAN V M Vs. MAHATMA GANDHI UNIVERSITY	January 27, 2011
PUSHPA Vs. SUPILA	June 24, 2011
PUSHPA SASIDHARAN, W/O SASIDHARAN NAIR Vs. RAJAN, S/O NARAYANAN AND ORS	June 20, 2011
PUSHPANGADAN Vs. FEDERAL BANK LTD	September 23, 2011
PUSHPARAJ M S AND M K SUKUMARAN Vs. GEOLOGIST	June 3, 2011
PUTHIYA PARAMBATH PULLUNDAYIL Vs. VELIKKAKATH JAMEELA	August 2, 2011
PUTHUCODE JUMA ATH COMMITTEE Vs. ABDUL RAHIMAN	August 2, 2011
PUTHUSSERI VALIYAVEETTIL THAMBAYI AMMA Vs. UNION OF INDIA	June 2, 2011
QUALITY CARE INDIA LIMITED Vs. SAGAR HOSPITALS	June 15, 2011
R ANANDAKUMAR Vs. RAVEENDRAN	January 21, 2011
R DIVAKARAN Vs. COMMISSIONER OF POLICE	April 5, 2011
R GOPINATHA KURUP, ANJALI Vs. TRAVANCORE CEMENTS LTD AND ORS	January 4, 2011
R HARIKRISHNAN Vs. K S E BOARD	January 7, 2011
R RADHAKRISHNAN, S/O SUBRAMANIAN Vs. STATE OF KERALA AND M R RAJAN, S/O RAMANKUTTY	May 25, 2011
R RAGHAVAN NADAR Vs. CHELLAMMA K C KAMALAM	June 21, 2011
R RAJAN Vs. GEORGE JOSEPH	February 10, 2011
R RAJESH KUMAR Vs. STATE OF KERALA	May 25, 2011
R RAVIKUMAR, S/O RAJESEKHARAN Vs. UNION OF INDIA, SECRETARY AND ORS	March 21, 2011
R SANTHOSH KUMAR Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT	September 7, 2011
R SUMATHY, RAJU, R SULEKHA Vs. G RAMESAN AND ORS	August 5, 2011
R UDAYABHANU Vs. SUB INSPECTOR OF POLICE	January 4, 2011
R VIJAYALEKSHMY AMMA Vs. JAYASREE RAJENDRAN	June 1, 2011
R VIJAYAN Vs. STATE OF KERALA	November 11, 2011
R VISWAMBARAN NAIR Vs. DIVISIONAL SECURITY COMMISSIONER	February 8, 2011
R. SARATH Vs. STATE OF KERALA, REPRESENTED BY DIRECTOR,	January 18, 2011
R. V. SANTHOSH Vs. STATE OF KERALA	July 1, 2011
R.J. SHAH AND CO. LTD. Vs. KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER	January 31, 2011
R.K. VISHNU NANDANAN Vs. MAHATMA GANDHI UNIVERSITY AND CONTROLLER OF EXAMINATIONS	January 27, 2011
R.V. BABU, NALINAM Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY AND ORS.	March 8, 2011
RADHA Vs. THANNEERMUKKOM GRAMA PANCHAYATH	July 12, 2011
RADHA BHAI Vs. STATE OF KERALA	July 27, 2011
RADHAKRISHNA MENON K G Vs. STATE OF KERALA	January 21, 2011
RADHAKRISHNAN Vs. K RAMESH	August 5, 2011
RADHAKRISHNAN ALIAS VIJAYAN Vs. STATE OF KERALA AND ORS	May 23, 2011
RADHAKRISHNAN P R Vs. STATE OF KERALA	November 23, 2011
RADHAMANI K Vs. SENIOR DIVISIONAL PERSONAL OFFICER	November 17, 2011
RADHAMANIYAMMA Vs. THE VILLAGE OFFICER AND THE STATE OF KERALA	March 8, 2011
RADHAMANY Vs. CIRCLE INSPECTOR OF POLICE	May 30, 2011
RADHEESH Vs. STATE OF KERALA	February 14, 2011
RAFEEQ S/O ABDUL RAHMAN Vs. SUB INSPECTOR OF POLICE AND STATE OF KERALA	June 2, 2011
RAGESH G R Vs. STATE OF KERALA, SECRETARY AND ORS	April 5, 2011
RAGESH K M Vs. STATE OF KERALA	February 7, 2011
RAGHAVAN Vs. STATE OF KERALA	July 5, 2011
RAHIL P., S/O. SHAHUL HAMEED AND Vs. UNIVERSITY OF CALICUT AND	January 18, 2011
RAHIMA Vs. STATE OF KERALA	April 6, 2011
RAHIMA UMMAL SARA UMMAL Vs. SARASAMMA	March 9, 2011
RAHUL K R Vs. ADDITIONAL DISTRICT MAGISTRATE	February 21, 2011
RAHUL R., S/O. RAJAN Vs. THE REGISTRAR, MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	January 20, 2011
RAJAGIRI RUBBER AND PRODUCE COMPANY LTD Vs. STATE OF KERALA	May 24, 2011
RAJAGOPALA RAO Vs. C K VASUDEVA RAO	June 28, 2011
RAJAJI MATHEW THOMAS Vs. ELECTION COMMISSION OF INDIA	March 21, 2011
RAJALEKSHMI V Vs. JOINT REGISTRAR G OF CO OPERATIVE	January 20, 2011
RAJAN Vs. STATE OF KERALA	July 19, 2011
RAJAN Vs. JOHN	December 8, 2011
RAJAN Vs. PADMAVATHY GOPALAN NAIR	September 19, 2011
RAJAN BABU P T Vs. ANITHA CHANDRA BABU	July 11, 2011
RAJAN M T Vs. ARALAM GRAMA PANCHAYAT	February 24, 2011
RAJAN V P Vs. SASEENDRAN	June 10, 2011
RAJANISREE Vs. C GOPINATH	February 18, 2011
RAJASEGHARA KURUP, S/O. RAMAKRISHNA KURUP Vs. THE SUB INSPECTOR OF POLICE AND THE REVENUE DIVISIONAL OFFICER	January 28, 2011
RAJASEKHARAN NAIR Vs. V RAMAKRISHNAN	July 7, 2011
RAJEESH M R Vs. SUPERINTENDENT OF POLICE CBCID	June 14, 2011
RAJEESHKUMAR K R Vs. STATE OF KERALA	February 14, 2011
RAJEEV Vs. STATE OF KERALA	January 11, 2011
RAJEEV K. MATHEW Vs. THE STATE BANK OF INDIA	January 31, 2011
RAJEEV KUMAR Vs. S V NISHA	March 16, 2011
RAJEEV V , S/O VIJAYAN Vs. COMMISSIONER OF POLICE AND ORS	May 10, 2011
RAJEEV, S/O K KRISHNAN, VENODR Vs. FOOD INSEPCTOR, MOBILE VIGILANCE AND STATE OF KERALA	May 30, 2011
RAJEEVAN Vs. SUPERINTENDENT OF POLICE COCHIN	February 18, 2011
RAJEEVAN Vs. DISTRICT POLICE CHIEF	July 11, 2011
RAJENDRAN Vs. STATE OF KERALA	February 16, 2011
RAJENDRAN NAIR Vs. GOPALAKRISHNAN NAIR	February 1, 2011
RAJENDRAN S/O LATE GOPI Vs. SANTHA @ SANTHAMMA W/O LATE GOPI	June 2, 2011
RAJESH GEORGE, S/O GEORGE Vs. STATE OF KERALA	May 24, 2011
RAJESH P.R. Vs. THE DISTRICT SUPPLY OFFICER	March 7, 2011
RAJESH S Vs. SUPERINTENDENT OF POLICE	December 16, 2011
RAJESH S S, DRIVER AND ORS Vs. KRISHNAN KUTTY, DRIVER AND ORS	May 10, 2011
RAJESWARAN S/O. PARANTHAN KESAVAN Vs. DISTRICT COLLECTOR AND ORS.	January 28, 2011
RAJI ABRAHAM Vs. STATE OF KERALA	May 25, 2011
RAJI MON C D HOUSE Vs. VALSA NO A	June 24, 2011
RAJILA T R Vs. STATE OF KERALA	January 5, 2011
RAJIV GANDHI PADDY PROCURING PROCESSING Vs. AGRICULTURE PRODUCTION COMMISSIONER,	March 4, 2011
RAJU Vs. STATE OF KERALA AND ORS	January 20, 2011
RAJU Vs. DEVI KRISHNAN	February 16, 2011
RAJU Vs. DEEPTHY	April 1, 2011
RAJU Vs. DEPUTY DIRECTOR OF EDUCATION,	January 18, 2011
RAJU BHASKASRAN Vs. PROPRIETOR MS HABITAT TECHNOLOGY	March 7, 2011
RAJU C RAPHAEL Vs. REGENCY CLUB	February 25, 2011
RAJU JOSEPH Vs. SHINE M S	April 26, 2011
RAMACHANDRAN Vs. STATE OF KERALA	February 16, 2011
RAMACHANDRAN Vs. REVENUE DIVISIONAL OFFICER	September 30, 2011
RAMACHANDRAN Vs. K RADHAKRISHNAN	July 25, 2011
RAMACHANDRAN Vs. DISTRICT COLLECTOR	December 6, 2011
RAMACHANDRAN NAIR Vs. ASST DEVASWOM COMMISSIONER	December 21, 2011
RAMACHANDRAN PILLAI Vs. REGIONAL TRANSPORT OFFICER AND STATE BANK OF INDIA	January 31, 2011
RAMACHANDRAN PILLAI Vs. NAZEER	June 29, 2011
RAMACHANDRAN PILLAI A Vs. BHARATHIYAMMA D	January 12, 2011
RAMADAS M P Vs. STATE OF KERALA	March 23, 2011
RAMADAS N , S/O LATE MADHAVAN AND DHAMAYANTHI, W/O LATE MADHAVAN Vs. STATE OF KERALA,; SUB INSPECTOR OF POLICE AND SUMA K P , D/O PRABHAKARAN	May 24, 2011
RAMAKKE Vs. GOPI	May 30, 2011
RAMAKRISHNA PILLAI Vs. DIRECTOR GENERAL OF POLICE	June 10, 2011
RAMAKRISHNAN Vs. STATE OF KERALA	January 14, 2011
RAMAKRISHNAN Vs. SATHYANARAYANA MOOSAD AND STATE OF KERALA	May 24, 2011
RAMAN GOPI Vs. KUNJU RAMAN UTHAMAN	September 1, 2011
RAMCHANDRA REDDYAR Vs. TEXO INTERNATIONAL	April 12, 2011
RAMDAS S/O ACHUTHA MENON Vs. A ANJANAYELU S/O A RAMAPPA	July 14, 2011
RAMEES IBN REFEEQUE Vs. STATE OF KERALA	January 4, 2011
RAMEEZ P M AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS	June 20, 2011
RAMESAN, S/O KANNA AND ORS Vs. STATE OF KERALA REPRESENTED BY SHO	April 11, 2011
RAMESH Vs. STATE OF KERALA	March 9, 2011
RAMESH KUMAR Vs. KRISHNA PRASAD	June 1, 2011
RAMESH KUMAR T K Vs. DIRECTOR OF TECHNICAL EDUCATION	March 30, 2011
RAMKRISHNAN Vs. VELUNNI	March 30, 2011
RAMLA PACKERKUTTY Vs. SECRETARY REGIONAL TRANSPORT	February 8, 2011
RANJITH Vs. KANNUR UNIVERSITY	December 22, 2011
RARICHAN GEORGE Vs. CHIEF WELFARE FUND INSPECTOR	March 25, 2011
RASHEED Vs. KHALID HAJI	June 30, 2011
RASHEED Vs. MUTHOOT LEASING AND FINANCE LTD	July 14, 2011
RASHEED Vs. STATE OF KERALA	January 13, 2011
RASHEED S.A.P. AND LEESHMA PRABKAR S. Vs. THE REGISTRAR, KANNUR UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS	March 8, 2011
RASHEEDA Vs. NAZEER	May 24, 2011
RASHEEDA BEEVI Vs. RAGHAVAN BINDHIJI	July 21, 2011
RASHID Vs. STATE OF KERALA	March 14, 2011
RASHID Vs. A T ASHRAF	February 8, 2011
RASILY Vs. SEEMA KHAISE	October 3, 2011
RASMIDEVI R Vs. BALAMURUGAN	July 14, 2011
RASOJA HARIDAS Vs. BALACHANDRAN K V	July 22, 2011
RATHI P , W/O UDAYAKUMAR K Vs. STATE OF KERALA AND ORS	July 11, 2011
RATNAKARAN Vs. SPECIAL TAHSILDAR	March 10, 2011
RAVEENDRAN Vs. RAJAN	July 19, 2011
RAVEENDRAN PILLAI G Vs. VICE CONSUL CONSULATE GENERAL OF INDIA	August 12, 2011
RAVEENDRANATH P Vs. STATE OF KERALA	November 9, 2011
RAVI Vs. STATE OF KERALA	July 12, 2011
RAVI CHANDRAN K K Vs. A R PHILIP	January 21, 2011
RAZIYA ANDIYATH Vs. SUPERINTENDENT OF POLICE	January 7, 2011
RECKIT BENCKISER INDIA LTD Vs. STATE OF KERALA	March 24, 2011
REENA VARGHESE Vs. DEVASSY	January 7, 2011
REENA WILLIAMS Vs. DISTRICT COLLECTOR	February 24, 2011
REETA GEORGE, W/O K T GEORGE Vs. STATE OF KERALA AND ORS	June 28, 2011
REETHAMMA @ KUNJUMOL W/O CHACKO Vs. SASI S/O NARAYANAN PAZHOOR HOUSE	July 25, 2011
REGHUNATH K. M Vs. INSPECTOR GENERAL OF POLICE	April 12, 2011
REGHUNATHAN Vs. STATE OF KERALA	July 13, 2011
REGI JOSE Vs. MUNICIPAL CHAIRPERSON	March 7, 2011
REGIN VINNY Vs. REGISTRAR OF BIRTHS AND DEATHS	January 21, 2011
REGIONAL DIRECTOR Vs. BHARATIYA VIDYA BHAVAN SCHOOL	February 8, 2011
REGIONAL DIRECTOR Vs. BISHOP MOORE VIDYAPITH	September 22, 2011
REGIONAL DIRECTOR E S I Vs. MIRF LTD	November 19, 2011
REGIONAL MANAGER Vs. GENERAL SECRETARY	September 7, 2011
REGISTRAR OF BIRTHS AND DEATHS Vs. THOMAS JACOB	June 28, 2011
REHIMA BEEVI Vs. D RAJAN	July 19, 2011
REJI MATHEW Vs. MATHEW KORAH	July 4, 2011
REKHA C P Vs. KERALA ADVOCATES WELFARE FUND TRUSTEE COMMITTEE	October 18, 2011
RELIANCE SECURITY AGENCY Vs. UNION OF INDIA	December 23, 2011
REMA AMBAN Vs. STATE OF KERALA	February 25, 2011
REMYA Vs. VASUDEVAN P P	June 2, 2011
RENJILAL Vs. STATE OF KERALA	June 30, 2011
RENJITH E.P, ETTUNGAPPADY HOUSE AND PURUSHOTHAMAN E.P Vs. THE KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER (HRM)	March 11, 2011
RENJITH MON K R Vs. P J MARY	March 30, 2011
RENUKA B. MENON, (MINOR) Vs. THE CONVENOR, PROGRAMME COMMITTEE AND ORS.	January 19, 2011
RESHMA BAI Vs. ANOOP	January 7, 2011
RESHMA KASIM Vs. STATE OF KERALA	February 8, 2011
RESHMA VIJAYAN Vs. SUB INSPECTOR OF POLICE AND ORS	April 29, 2011
RETNAMMA Vs. MEHABOOB	October 27, 2011
REV FATHER JOSEPH MUNDASSERY Vs. MICHAEL	November 9, 2011
RIJU VIJAYAN, S/O VIJAYAN Vs. NIKHILA P SOMAN, W/O RINKU VIJAYAN AND; STATE OF KERALA	June 21, 2011
RINCY PRASAD, D/O PRASAD Vs. SATHEESH KUMAR, S/O SUKUMARAN	August 5, 2011
RIYAS Vs. STATE OF KERALA	February 24, 2011
ROBIN ABRAHAM Vs. KUMALY GRAMA PANCHAYATH	January 21, 2011
ROHINI V NAIR Vs. INSPECTOR GENERAL OF POLICE AND ORS	June 2, 2011
ROMA MATHEW Vs. STATE OF KERALA; SECRETARY TO GOVERNMENT AND DIRECTOR OF MEDICAL EDUCATION	March 21, 2011
ROOBI AUGUSTINE Vs. ROY AUGUSTINE	April 4, 2011
ROOBI AUGUSTINE Vs. ROY AUGUSTINE	March 7, 2011
ROSAMMA MATHEW Vs. SUB INSPECTOR OF POLICE	March 28, 2011
ROSAMMA P D , U P S A, ST MARYS U P SCHOOL Vs. STATE OF KERALA AND ORS	March 23, 2011
ROSAMMA VARGHESE Vs. SUPERINTENDENT OF POLICE AND ORS	August 3, 2011
ROSE MARIA SEBASTIAN Vs. CIRCLE INSPECTOR OF POLICE	March 7, 2011
ROSHAN KYNADI Vs. SEBY ALAPATT	August 29, 2011
ROY ABRAHAM Vs. STATE OF KERALA	May 26, 2011
ROY ANTONY Vs. THE DISTRICT COLLECTOR,	January 5, 2011
ROY K A Vs. STATE OF KERALA	November 25, 2011
RUGMINI Vs. KUTTAPPAN	July 1, 2011
RUHAILA BEEVI Vs. SUVARNA SATYAN	February 2, 2011
S A SANTHARATHNAMMA, D/O NARAYANI Vs. SUB INSPECTOR OF POLICE, PARIYARAM AND ORS	March 29, 2011
S ABDUL SALAM Vs. UNION OF INDIA	July 20, 2011
S AND S ENTERPRISES Vs. V VASANTHAN	September 20, 2011
S ANIL KUMAR Vs. STATE OF KERALA	June 28, 2011
S D PHARMACY Vs. N SARASWATHY	February 2, 2011
S DURAIRAJ Vs. COMMERCIAL TAX INSPECTOR	August 3, 2011
S GOPAKUMAR Vs. S SREEKUMAR K	June 2, 2011
S INDUMATHY THANKACHI Vs. STATE OF KERALA	January 27, 2011
S K JOY Vs. K G JAYAN	January 21, 2011
S K PREMARAJ Vs. SHEBBA SUKUMARAN	January 25, 2011
S M SALIM S/O SHAHUL HAMEED Vs. KAMALUDEEN S/O SHAMSUDEEN	March 29, 2011
S MANILAL PANICKER Vs. TITTO ABRAHAM	November 9, 2011
S MATHESWARAN Vs. STATE OF KERALA	January 21, 2011
S MOHAMMED KABEER Vs. STATE OF KERALA	January 20, 2011
S MUMMOORTHY, NO I, RAILWAY QUARTERS Vs. STATE OF KERALA AND ORS	July 6, 2011
S N AIYAR ALIAS SUBRAMANYAM NARASINHA AIYAR Vs. PAREED PILLY T D ALIAS PAREED PILLAI	July 8, 2011
S N TRUST Vs. UNNIKRISHNAN	January 6, 2011
S R CHANDRASEKHARAN Vs. S BRAHMANAND	June 15, 2011
S R RAJESH S/O RAJENDRAN Vs. K KOMALAKUMAR AND STATE OF KERALA	January 21, 2011
S RAJAMMA Vs. KERALA STATE ROAD TRANSPORT AND NATARAJAN	May 31, 2011
S RAMACHANDRAN PILLAI Vs. MUTHOOT LEASING AND FINANCE LTD	July 1, 2011
S RATHEENDRAN Vs. DEPUTY GENERAL MANAGER	April 5, 2011
S S DISTRIBUTORS Vs. SUPERINTENDENT OF POLICE	March 22, 2011
S SAJI Vs. STATE OF KERALA	January 27, 2011
S SANTHOSH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	January 4, 2011
S SANTHOSH KUMAR Vs. UNION BANK OF INDIA	February 16, 2011
S SASEENDRAN PILLAI Vs. CIRCLE INSPECTOR OF POLICE	February 1, 2011
S SHAJAHAN Vs. STATE OF KERALA	March 4, 2011
S SREEVALLABHAN Vs. HARINARAYANAN	August 4, 2011
S THANKAMONY AMMA Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE AND VIJAYAKUMARAN NAIR	March 14, 2011
S V SHIBU, S/O SATHYARAJ AND ORS Vs. STATE OF KERALA AND ORS	January 25, 2011
S VADIVEL Vs. STATE OF KERALA	July 14, 2011
S. AMBIKA Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 24, 2011
S. RAJEEV Vs. STATE OF KERALA	March 1, 2011
S.V.P. POOKOYA, Vs. LAKSHADWEEP STAE WAKF BOARD,	January 31, 2011
SABEEDA BEEVI Vs. NAZEEMA THAHA	January 19, 2011
SABEER M Vs. STATE OF KERALA	July 6, 2011
SABIRA AREKATTU Vs. V ABDUL RASHEED	July 8, 2011
SABIRA P T Vs. STATE OF KERALA	February 2, 2011
SABU Vs. STATE OF KERALA	April 5, 2011
SABU. T.V., PART-TIME SWEEPER Vs. SREE SANAKARACHARYA UNIVERSITY,	March 31, 2011
SACHIDANANDAN Vs. STATE OF KERALA	March 16, 2011
SACHIDANANDAN K K Vs. DISTRICT COLLECTOR	March 16, 2011
SADASIVAN Vs. CIRCLE INSPECTOR OF POLICE	March 3, 2011
SADIQ AMEEN, FUAD HARIS Vs. STATE OF KERALA, VIJITH VIJAY	January 25, 2011
SADIYA UMMAR, D/O. UMMAR Vs. CONTROLLER OF EXAMINATIONS AND	January 19, 2011
SAFAR Vs. STATE OF KERALA	May 25, 2011
SAFEER Vs. SUPERINRTENDENT OF POLICE RURAL	February 24, 2011
SAFEER P A Vs. STATE OF KERALA	March 3, 2011
SAFIYA W/O ABDUL RAHMAN Vs. SUB INSPECTOR OF POLICE AND ORS	May 30, 2011
SAHADEVAN Vs. STATE OF KERALA	June 1, 2011
SAHADEVAN Vs. N. M. RASHEED	August 3, 2011
SAHIL Vs. AUTHORISED OFFICER AND CHIEF MANAGER, INDIAN BANK, ASSET RECOVERY MANAGMENT BRANCH II	December 8, 2011
SAHIRA BASHEER Vs. INDIAN OIL CORPORATION LTD	September 7, 2011
SAHYA FINANCE AND CHITS P LTD Vs. M D SIMON	January 31, 2011
SAID MOHAMMED K Vs. STATE OF KERALA	January 18, 2011
SAIFUDEEN Vs. BIJU RAMESH	March 17, 2011
SAIFUDHEEN, S/O AHAMMED KUTTY Vs. STATE OF KERALA	January 4, 2011
SAIFUDHIN @ TONY Vs. STATE	December 14, 2011
SAINA SAJI Vs. SUB INSPECTOR OF POLICE	February 2, 2011
SAINABA P D/O MUHAMMED HAJI Vs. SUB REGISTRAR	January 4, 2011
SAINUDEEN; YOUSAF ALI Vs. STATE OF KERALA	April 26, 2011
SAINUDHEEN Vs. THE SECRETARY, R.T.A.	February 28, 2011
SAJEER K Vs. HINDUSTAN PETROLEUM CORPORATION LTD	May 24, 2011
SAJEESH BABU K. Vs. N. K. SANTHOSH	April 6, 2011
SAJEEV KUMAR K Vs. STATE OF KERALA AND ORS	March 24, 2011
SAJEEV MATHEW Vs. SECRETARY MINISTRY OF HOME AFFAIRS	March 8, 2011
SAJEEVAN M Vs. STATE OF KERALA	April 29, 2011
SAJI Vs. STATE OF KERALA AND ORS	March 24, 2011
SAJI KURIACHAN Vs. DISTRICT COLLECTOR EMAKULAM	January 10, 2011
SAJI T N Vs. BAISE ABRAHAM	February 3, 2011
SAJIL M S Vs. STATE OF KERALA	May 25, 2011
SAJITH Vs. STATE OF KERALA	August 11, 2011
SAJITH N S Vs. ADDITIONAL DIRECTOR GENERAL	May 30, 2011
SAJITHA Vs. STATE OF KERALA	September 23, 2011
SAJITHA B Vs. STATE OF KERALA	April 12, 2011
SAJU ANTONY Vs. SUB INSPECTOR OF POLICE	January 4, 2011
SAJU P PAUL Vs. NATIONAL INSURANCE CO LTD	March 23, 2011
SAKEER Vs. MUHAMMED PALLIYALIL KUNHIMOHAMMED	August 26, 2011
SAKTHI CERAMICS Vs. SUPREME CERAMICS	August 17, 2011
SAKTHIKUMAR B Vs. STATE OF KERALA	January 4, 2011
SALI JOHN W/O JOHN THOMAS Vs. CITY POLICE COMMISSIONER AND ORS	May 31, 2011
SALIAMMA Vs. SUPERINTENDENT OF POLICE RURAL	June 17, 2011
SALIM PUSHPANATH Vs. R.RAMALINGAIER, BROADWAY	October 14, 2011
SALIM T H AGED 50 YEARS Vs. STATE OF KERALA	July 5, 2011
SALIYAL BEEVI Vs. STATE OF KERALA	September 30, 2011
SAMEENA Vs. CHIEF CONSERVATOR OF FORESTS	July 28, 2011
SAMEER A Vs. STATE	January 3, 2011
SAMEER K T , P SHAHUL HAMEED, BEEFATHU K T AND SAMEEHA K T , D/O SHAHUL HAMEED Vs. NASEEHA P V AND STATE OF KERALA	May 30, 2011
SAMI Vs. STATE OF KERALA	July 22, 2011
SAMPANNA KURIES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 20, 2011
SAMUEL KUTTY Vs. STATE OF KERALA	May 24, 2011
SAMUEL T Vs. ELSYKUTTY PHILIP	October 24, 2011
SANAL V. SHAJU Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS,	January 18, 2011
SANATHANA DHARMA BOARD OF TRUSTEES Vs. V K SASEENDRANATHA KURUP	July 15, 2011
SANDEEP R Vs. UNIVERSITY OF CALICUT	November 14, 2011
SANIL DEVASSIKUTTY Vs. SUPERINTENDENT OF POLICE	January 20, 2011
SANJAYAN Vs. STATE OF KERALA	March 25, 2011
SANKARANARAYANAN A V Vs. SINDHU SANKAR	July 8, 2011
SANKUNNY K N Vs. UNION OF INDIA	August 23, 2011
SANSE LABORATORIES P LTD Vs. ALFRED BERG	November 16, 2011
SANTHA Vs. GOVERNMENT OF KERALA	January 6, 2011
SANTHA KUMARI Vs. RAJA	March 21, 2011
SANTHA PAULOSE Vs. DISTRICT COLLECTOR	March 16, 2011
SANTHAKUMARI V K Vs. SARI K G	August 2, 2011
SANTHAKUNJAN Vs. KERALA AGRICULTURAL UNIVERSITY	May 25, 2011
SANTHAMMA Vs. JOHN	August 5, 2011
SANTHI C Vs. MARY SHERLY	June 30, 2011
SANTHOSH KUMAR Vs. V PRIJI	January 21, 2011
SANTHOSH KUMAR T Vs. UNION OF INDIA	August 24, 2011
SANTHOSH N K Vs. BHARAT PETROLEUM CORPORATION LTD	March 16, 2011
SAPNA MARIA GOMEZ Vs. UNIVERSITY OF KERALA	July 21, 2011
SAPNA SUJITH, PRATHEEKSHA Vs. THE SECRETARY, REGIONAL TRANSPORT	January 19, 2011
SARACHANDRAN NAIR Vs. CIRCLE INSPECTOR OF POLICE	July 22, 2011
SARADAMMA Vs. STATE OF KERALA	March 10, 2011
SARAMMA PONNACHAN Vs. STATE OF KERALA	February 24, 2011
SARAMMA SHYJU Vs. SHYJU VARGHEES	June 28, 2011
SARANYA M. Vs. CALICUT UNIVERSITY AND ORS.	February 9, 2011
SARASAMMA SANTHAKUMARI AMMA Vs. STATE OF KERALA	April 1, 2011
SARASWATHI V H S A (HINDI) Vs. DEPUTY DIRECTOR OF EDUCATION, DIRECTOR OF PUBLIC INSTRUCTIONS	March 18, 2011
SARASWATHY AMMA, W/O SUNDERASAN PILLAI AND ORS Vs. SECRETARY,; VELIMON SERVICE CO-OPERATIVE BANK AND JOINT REGISTRAR OF CO-OPERATIVE	August 1, 2011
SARATH RAJ Vs. STATE OF KERALA	March 28, 2011
SAREEJ Vs. STATE OF KERALA	January 11, 2011
SARMILA Vs. CIRCLE INSPECTOR OF POLICE	January 20, 2011
SAROJINI Vs. STATE OF KERALA	October 10, 2011
SAROJINI AMMA Vs. P VASUDEVAN ACHARY	May 25, 2011
SARUN KUMAR C K Vs. STATE OF KERALA	February 17, 2011
SASANKAN C Vs. STATE OF KERALA	February 2, 2011
SASEENDRAN K K Vs. P N VIJAYAKUMARI	February 24, 2011
SASHANGAN Vs. SUPERINTENDENT OF POLICE AND ORS	August 8, 2011
SASHI M Vs. DIRECTOR	March 21, 2011
SASHI M Vs. KANNUR UNIVERSITY	January 4, 2011
SASI Vs. MURUKAN ACHARI	January 4, 2011
SASI PILLAI @ E. S. SASIDHARAN NAIR Vs. STATE OF KERALA	January 27, 2011
SASIKALA Vs. REVENUE DIVISIONAL OFFICER	February 14, 2011
SASIKUMAR Vs. STATE OF KERALA	February 28, 2011
SASIKUMAR Vs. RAJAN, S/O PRABHAKAR AND STATE OF KERALA	May 23, 2011
SASIKUMAR Vs. EXCISE INSPECTOR AND STATE OF KERALA	April 29, 2011
SASIKUMAR Vs. STATE OF KERALA	August 4, 2011
SASIKUMAR AND SUSEELA, W/O T V SASIKUMAR Vs. C K KUTIAMMA, W/O LATE APPAVU PILLAI,	May 23, 2011
SASIKUMAR K.K Vs. THE SECRETARY	January 12, 2011
SATHAR E M Vs. INCOME TAX OFFICER	March 9, 2011
SATHAR, S/O WAHID Vs. STATE OF KERALA, REP BY PUBLIC	May 24, 2011
SATHEESAN Vs. KUTTAPPAN	July 1, 2011
SATHEESH Vs. PARUR MUNICIPALITY	December 3, 2011
SATHEESH KUMAR E Vs. MALABAR DEVASWAM BOARD	November 18, 2011
SATHEESH KUMAR E Vs. MALABAR DEVASWAM BOARD	October 24, 2011
SATHEESH KUMAR T Vs. JOINT REGIONAL TRANSPORT OFFICER TVM	December 13, 2011
SATHYADASAN Vs. SUDEEPKUMAR	February 21, 2011
SATHYADASAN Vs. SUDEEPKUMAR	January 21, 2011
SATHYAN Vs. STATE OF KERALA	November 11, 2011
SATHYAVATHI K N Vs. SAROJINI	August 24, 2011
SAURABH JAIN Vs. STATE OF KERALA	April 6, 2011
SAWZAN M.A. Vs. STATE OF KERALA,	January 4, 2011
SAYED HASHIM TANGAL Vs. THE VILLAGE OFFICER	January 19, 2011
SEBASTIAN Vs. CHANDRIKA	February 8, 2011
SEBASTIAN JOSEPH Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION	March 16, 2011
SECRETARY Vs. KERALA STATE	February 16, 2011
SECRETARY Vs. SPECIAL TAHSILDAR (LA) AND ORS	March 14, 2011
SECRETARY KANNAMANGALAM WEST Vs. CHIEF EXECUTIVE OFFICER	March 11, 2011
SECRETARY MULLASSERY GRAMA Vs. KISHORE	July 18, 2011
SECRETARY TO GOVERNMENT AND ORS Vs. K G RADHAKRISHNAN NAIR	March 9, 2011
SECRETARY TRICHUR WHOLESALE Vs. ELSY	August 1, 2011
SECRETARY,THATTAMALA JAMA ATH AND ORS Vs. ISSUDEEN @ ISSUDEEN KAVIL SHAKAFFI AND ORS	July 18, 2011
SECURITY AGENCIES ASSOCIATION Vs. UNION OF INDIA	December 23, 2011
SEENATH Vs. T JOYSON	November 17, 2011
SEETHAL K.R. Vs. STATE OF KERALA AND ORS.	January 18, 2011
SEETHAMMA L Vs. PAILY	July 1, 2011
SEETHAMMA PANICKATHIL, D/O DEVAKI AND; SHANAVAS PANICKER S , S/O SASIDHARAN Vs. DIRECTOR GENERAL OF POLICE (LAW AND ORDER) AND ORS	April 6, 2011
SELMA RAJESH Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY, REGIONAL TRANSPORT	January 4, 2011
SELVAKUMAR VINAYAKA Vs. REGIONAL TRANSPORT AUTHORITY AND SECRETARY	February 21, 2011
SELVARAJAN N Vs. PURAVANKARA PROJECTS LIMITED	July 19, 2011
SESHASAYEE PAPER AND BOARDS LTD Vs. STATE OF KERALA	June 9, 2011
SHABEER K M Vs. STATE OF KERALA AND	June 6, 2011
SHABNA, W/O SIDHIQUE Vs. STATE OF KERALA, IBRAHIM, S/O MUHAMMED, ANSAR, S/O MUHAMMAD AND SALAM, S/O MUHAMMAD	May 23, 2011
SHAFEER K H Vs. DIRECTOR GENERAL OF POLICE	July 5, 2011
SHAFI KAYALMADATHIL, S/O FATHIMAKUTTY Vs. REVENUE DIVISIONAL OFFICER AND ORS	January 5, 2011
SHAHABUDEEN Vs. ARASAL PAKKARATH	February 24, 2011
SHAHUL HAMEED Vs. NABEESA BEEVI	March 4, 2011
SHAHUL HAMEED M P Vs. STATE OF KERALA	April 11, 2011
SHAHUL HAMEED M P Vs. PRITHVEE RAJ	March 14, 2011
SHAILA E J Vs. KERALA PUBLIC SERVICE COMMISSION	November 25, 2011
SHAILA E. J. Vs. KERALA PUBLIC SERVICE COMMISSION	January 3, 2011
SHAJAHAN ALIAS SHAJI Vs. STATE OF KERALA	July 19, 2011
SHAJAHAN S Vs. KERALA PUBLIC SERVICE COMMISSION	October 21, 2011
SHAJEER Vs. SHAMLA	January 20, 2011
SHAJI E Vs. STATE OF KERALA	June 21, 2011
SHAJI JOSEPH S/O NARIKUZHIYIL HOUSE Vs. STATION HOUSE OFFICER	June 22, 2011
SHAJI K JOSEPH Vs. VISWANATH	July 18, 2011
SHAJI LUKOSE Vs. STATE OF KERALA, DIRECTOR GENERAL OF POLICE, INSPECTOR GENERAL OF POLICE AND DEPUTY INSPECTOR GENERAL OF POLICE	May 31, 2011
SHAJI MANI Vs. COMMISSIONER OF LAND REVENUE	February 16, 2011
SHAJI MATHEW Vs. S I OF POLICE	June 3, 2011
SHAJI N M @ SHAJAHAN Vs. STATE OF KERALA	April 26, 2011
SHAJI S/O MANIYAN, ANED ORS Vs. STATE OF KERALA	June 6, 2011
SHAJI SOMAN Vs. STATE OF KERALA	March 3, 2011
SHAJI THOMAS Vs. THE SUPERINTENDING ENGINEER,	January 5, 2011
SHAJI, S/O SIVANADHAN Vs. DISTRICT SUPERINTENDENT OF POLICE AND ORS	April 8, 2011
SHAJU P Vs. STATE OF KERALA	January 6, 2011
SHAJUDEEN E.A. Vs. THE COMMERCIAL TAX OFFICER,	March 10, 2011
SHAM OON SAHIB Vs. STATE OF KERALA	February 16, 2011
SHAMEER Vs. STATE OF KERALA	June 30, 2011
SHAMEER E. AND Vs. COCHIN UNIVERSITY OF SCIENCE AND	January 4, 2011
SHAMEER P.A. Vs. STATE OF KERALA, REP. BY THE SECRETARY,	February 3, 2011
SHAMILA P IQBAL Vs. ANES P IQBAL	August 18, 2011
SHAMINSHA S , S/O LATE SHIHABUDHEEN AND ZINEETH, W/O LATE SHIHABUDHEEN Vs. STATE OF KERALA AND LIBUS P BAVA, D/O P H BAVA	April 29, 2011
SHAMSU H K, S/O C H IBRAHIM, UMMER C K, S/O KRISHNAN AND RAMSHEED A K, S/O HAMEED A K Vs. STATE OF KERALA	September 16, 2011
SHAMSUDDIN Vs. SUPERINTENDENT OF POLICE	March 15, 2011
SHAMSUDHEEN S/O HANEEFA Vs. MUMTAZ M M	May 10, 2011
SHANAVAS Vs. KERALA STATE	May 23, 2011
SHANAVAS S/O DAVID Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS	May 30, 2011
SHANAVAS, S/O IBRAHIM Vs. STATE OF KERALA	May 31, 2011
SHANIL S Vs. SOMAKUMARI; REEJA SABU; BABURAJ; E SHANAVAS KHAN	July 19, 2011
SHANITHA Vs. SUPERINTENDENT OF POLICE	June 15, 2011
SHANKARA RAI Vs. THIMMANNA RAI	August 17, 2011
SHANMUGHA DAS Vs. STATE OF KERALA	March 4, 2011
SHARAFUDEEN KUNJU S Vs. MANOHARAN PILLAI	February 3, 2011
SHAREEF Vs. C A ASHRAF	June 16, 2011
SHAREEF Vs. STATION HOUSE OFFICER	June 1, 2011
SHARSHAD KHAN K K Vs. UNION OF INDIA	June 22, 2011
SHASIKALA Vs. SPECIAL TAHSILDAR	February 8, 2011
SHASTHA ENTERPRISES Vs. OLAM INTERNATIONAL LTD	September 27, 2011
SHEBEER S/O ABUTTY Vs. STATE OF KERALA	June 2, 2011
SHEEBA Vs. FEDERAL BANK	January 24, 2011
SHEEBA PULIKKAL Vs. SHOUKATH ALI	October 21, 2011
SHEEBA S., D/O. SUNDARAN C. Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS	January 18, 2011
SHEEBA, D/O JOSE Vs. JOJAN ABRAHAM, S/O ABRAHAM AND STATE OF KERALA	June 23, 2011
SHEEJA VIJAYAKUMAR Vs. DISTRICT SUPPLY OFFICER AND TALUK SUPPLY OFFICER	January 19, 2011
SHEEJA W/O. RANJITH Vs. TAHSILDAR,	January 31, 2011
SHEELA S Vs. STATE OF KERALA	July 14, 2011
SHEENA K , W/O SURESH BABU Vs. STATE OF KERALA, DIRECTOR OF HIGHER SECONDARY AND KERALA PUBLIC SERVICE COMMISSION	March 18, 2011
SHERLY Vs. SUKUMARI AMMA	March 11, 2011
SHERLY IDIKULA Vs. UNION OF INDIA	November 10, 2011
SHIBI M V Vs. STATE OF KERALA	January 5, 2011
SHIBU @ ABUBAKER SIDIQ AND ORS Vs. STATE OF KERALA AND ORS	June 22, 2011
SHIBU MATHEW Vs. STATE OF KERALA	February 16, 2011
SHIHABU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY	March 4, 2011
SHIHABUDEEN Vs. DISTRICT SUPPLY OFFICER	July 22, 2011
SHIHABUDHEEN Vs. REGIONAL TRANSPORT AUTHORITY	March 8, 2011
SHIJIMON. K. S.,TRADESMAN (TURNER) Vs. THE DIRECTOR OF TECHNICAL EDUCATION,	March 23, 2011
SHIJUMON Vs. GEORGE ABRAHAM	November 10, 2011
SHINOS KUMAR T T Vs. STATE OF KERALA	March 29, 2011
SHINY ANTONY A Vs. STATE OF KERALA	May 25, 2011
SHIRAS Vs. STATE OF KERALA	January 21, 2011
SHIVAPRASAD Vs. STATE OF KERALA	February 9, 2011
SHIYAS Vs. REGIONAL TRANSPORT OFFICER	February 21, 2011
SHOBHA Vs. STATE OF KERALA	February 9, 2011
SHOOJA N Vs. HOUSING DEVELOPMENT FINANCE	February 8, 2011
SHOUKATHALI Vs. STATE OF KERALA	January 24, 2011
SHRIMAD RAGHAVENDRAN THIRTHA SWAMI SANYASI Vs. SHRIMAD SUDHEENDRA THEERTHA SWAMI	December 1, 2011
SHRIRAM TRANSPORT FINANCE CO LTD Vs. BABU	April 11, 2011
SHRIRAM TRANSPORT FINANCE CO LTD Vs. HARI AND; STATE OF KERALA	May 24, 2011
SHYAMALA SATYAPALAN Vs. STATE OF KERALA	June 29, 2011
SHYBU MATHEW Vs. STATE OF KERALA	December 2, 2011
SHYJU Vs. THE STATE OF KERALA	March 8, 2011
SHYMOL A C Vs. KOTTUVALLY GRAMA PANCHAYAT	January 24, 2011
SHYSIMOL V Vs. CHIEF SECRETARY GOVERNMENT OF KERALA	May 26, 2011
SIBI S/O NILSON Vs. STATE OF KERALA	April 11, 2011
SIDDIQUE Vs. REGIONAL TRANSPORT AUTHORITY	January 4, 2011
SIDDIQUE K K AND UMMAYYA KUTTY Vs. SUBHAIRAT, D/O MARAKKARKUTTY AND ORS	May 3, 2011
SIDHIYK Vs. ABDUL AZEEZ	April 8, 2011
SIGNAL COMMUNICATIONS AND MKTG P LTD Vs. REGISTRAR OF COMPANIES	March 23, 2011
SIJI MARTIN Vs. STATE OF KERALA	January 6, 2011
SIJO Vs. STATE OF KERALA	April 7, 2011
SIJO ANTONY, S/O K J ANTONY Vs. TAHSILDAR, CIRCLE INSPECTOR OF POLICE AND ORS	June 20, 2011
SIJU JAMES Vs. SEEMA ANTONY	January 25, 2011
SIKKANDER ALI KHAN PAREETH Vs. SUB INSPECTOR OF POLICE	August 9, 2011
SINDHU Vs. VRINDA RADHAKRISHNA	November 9, 2011
SINDHU Vs. STATE OF KERALA	March 28, 2011
SINDHU AJAYAN Vs. DAMODARAN PILLAI	March 9, 2011
SINDHU M V Vs. STATE OF KERALA	June 16, 2011
SINITH M S , S/O SIDHARTHAN M G Vs. STATE OF KERALA AND ORS	March 23, 2011
SINY SAM W/O. TITUS GEORGE, Vs. STATE OF KERALA AND ORS.	January 4, 2011
SITHARA Vs. HARIKRISHNAN NAIR	September 23, 2011
SIVADAS Vs. M MOHAMED	July 4, 2011
SIVADAS Vs. PRABHAKARAN	January 21, 2011
SIVADAS C AND VIJI C S , D/O C SIVADAS Vs. ALLAHABAD BANK AND CHIEF MANAGER AND AUTHORISED OFFICER	May 31, 2011
SIVADASAN C Vs. NEW INDIA ASSURANCE CO LTD	March 25, 2011
SIVADASAN RAMAN Vs. V. RAJAN NANU ACHARI	January 20, 2011
SIVAKUMAR P Vs. N PARVATHI KOVILAMMA AND ORS	July 7, 2011
SIVAN @ SIVANANDAN Vs. STATE OF KERALA	February 16, 2011
SIVANANDA YOGA VEDANTA DHANWANTRI ASHRAM Vs. STATE OF KERALA	January 20, 2011
SIVANANDAN Vs. DISTRICT COLLECTOR AND ORS.	January 24, 2011
SIVANKUTTY Vs. VIKRAMAN	June 15, 2011
SIVAPRAKASH P Vs. DEEPA K P	June 1, 2011
SIVARAMAKURUP N Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	May 26, 2011
SIVARAMAN A K Vs. K V NARENDRANATHAN	June 17, 2011
SIVASANKARA PILLAI Vs. NARAYANA PILLAI	October 3, 2011
SIVASANKARAN Vs. RAJAGOPALAN	May 25, 2011
SIVASANKARAN NAIR Vs. MURALEEDHARAN NAIR	March 22, 2011
SIYAD S/O SYNUDEEN AND ORS Vs. STATE OF KERALA	June 6, 2011
SMITHA Vs. V KRISHNAN	October 20, 2011
SMITHA K Vs. P DEVADAS	February 4, 2011
SMITHA K Vs. P DEVADAS	June 30, 2011
SMITHA MATHEW Vs. PRASOON KURUVILA	July 5, 2011
SML FINANCE LTD Vs. CIRCLE INSPECTOR OF POLICE	March 15, 2011
SMT. TREASA Vs. THE EXECUTIVE ENGINEER AND SMT. MARY	February 23, 2011
SMT. V.K. ZAINABY, W/O. LATE Vs. KERALA STATE ELECTRICITY BOARD,	March 4, 2011
SOBHANAN Vs. STATE OF KERALA	June 15, 2011
SOHAMS FOUNDATIONS ENGINEERING Vs. UNION OF INDIA	January 17, 2011
SOHAMS FOUNDATIONS ENGINEERING PVT LTD Vs. UNION OF INDIA	November 24, 2011
SOJAN JOSEPH Vs. E T KURIAKOSE	January 20, 2011
SOLOMON Vs. S I OF POLICE	February 10, 2011
SOLOMON T JOSE Vs. SUB INSPECTOR OF POLICE	March 9, 2011
SOMALAL Vs. MOHAN KUMAR	August 31, 2011
SOMAN Vs. STATE OF KERALA	March 7, 2011
SOMAN K N Vs. RETURNING OFFICER	March 9, 2011
SOMANI G CHAILIE VARGHEESE Vs. L SARASWATHY AMMA	July 27, 2011
SOMARAJAN P K Vs. SECRETARY TO THE GOVT AND ORS	July 20, 2011
SOSAMMA Vs. ABRAHAM	July 21, 2011
SOUDA BEEVI Vs. S I OF POLICE	August 17, 2011
SOUDAMINI Vs. PARUKUTTY AMMA	March 3, 2011
SOUMYA Vs. STATE OF KERALA	June 10, 2011
SOUTHERN WEIGHING INSTRUMENTS P LTD Vs. STATE OF KERALA	August 2, 2011
SOUTHERN WEIGHING INSTRUMENTS PVT. Vs. STATE OF KERALA, REP. BY SECRETARY,	January 19, 2011
SPECTRUM SOFTTECH SOLUTIONS PVT Vs. GENERAL MANAGER BHARATH SANCHAR	January 24, 2011
SPML INFRA LIMITED Vs. STATE OF KERALA	May 25, 2011
SREE BHAGAWATHY TEXTILES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 3, 2011
SREE DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION	July 25, 2011
SREE RAMANADA ASRAM Vs. ASOKAN P	August 10, 2011
SREEDEVI Vs. STATE OF KERALA	February 8, 2011
SREEDEVI BALAKRISHNAN W/O DEEPU S NAIR Vs. STATE OF KERALA, SECRETARY AND ORS	March 18, 2011
SREEDEVI V SHENOI Vs. STATE OF KERALA AND ORS	March 29, 2011
SREEDHARAN Vs. SIDDIQUE	January 3, 2011
SREEDHARAN Vs. BHARATHAN	May 26, 2011
SREEDHARAN A Vs. DY S P OF POLICE	April 6, 2011
SREEDHARAN E P Vs. MANAGER INDIAN BANK	March 23, 2011
SREEDHARAN NAMBOOTHIRI Vs. CIRCLE INSPECTOR OF POLICE	April 7, 2011
SREEDHARAN, SREENILAYAM Vs. STATE OF KERALA AND ORS	May 31, 2011
SREEJA V Vs. RAJESH PULIYANKALATH	June 9, 2011
SREEJITH Vs. STATE OF KERALA	January 28, 2011
SREEJITH A K Vs. VIJAYAPURAM GRAMA PANCHAYATH	March 1, 2011
SREEJITH S/O RAMAKRISHNAN NAIR Vs. THE SECRETARY, REGIONAL TRANSPORT	February 28, 2011
SREEKALA ALIAS KALA MURALIDHARAN Vs. MURALIDHARAN PILLAI	January 5, 2011
SREEKANTAN T Vs. STATE OF KERALA	April 12, 2011
SREEKUMAR Vs. MURUGAN	June 2, 2011
SREEKUMAR C Vs. D INDIRA DEVI	August 1, 2011
SREEKUMAR S Vs. KERALA PUBLIC SERVICE COMMISSION	March 18, 2011
SREEKUMARA SAMAJAM Vs. THILAKAN	March 28, 2011
SREEKUTTAN Vs. STATE OF KERALA	March 31, 2011
SREEKUTTAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA ERNAKULAM	March 1, 2011
SREELAKSHMI CASHEW COMPANY Vs. ASSISTANT PROVIDENT FUND RECOVERY OFFICER	July 7, 2011
SREELATHA SAJEEV Vs. PREASY ABRAHAM	July 27, 2011
SREEMATHI Vs. DIRECTOR GENERAL OF POLICE	June 2, 2011
SREENI PATTATHANAM Vs. STATE OF KERALA	April 25, 2011
SREENIVASAN P S/O NARAYANAN NAMBIAR Vs. KANNUR UNIVERSITY REPRESENTED BY ITS	July 19, 2011
SREYA VINOD (MINOR) Vs. DIRECTOR OF PUBLIC INSTRUCTION, DEPUTY DIRECTOR (EDUCATION), ASISSTANT EDUCATIONAL OFFICER AND MANAGER	March 21, 2011
SRI K. SADASIVAN, S/O. SEKHARAN Vs. SREE THRICHERUMANNA ALIAS,	January 5, 2011
SRI. FRANCIS MANJOORAN Vs. STATE OF KERALA,	February 2, 2011
SRIDHARAN E Vs. P PRASAD	March 29, 2011
SRIMAD RAGHAVENDRA THIRTHA SWAMY Vs. SRIMAD SUDHINDRA THIRTHA SWAMIJI	September 5, 2011
ST GEORGE INDUSTRIES Vs. MINISTRY OF AGRICULTURE	February 16, 2011
ST MARYS HOTEL P LTD Vs. KOTTAYAM DISTRICT COOPERATIVE	February 17, 2011
ST PETERS ORTHODOX SYRIAN CHURCH Vs. FR ABRAHAM MATHEWS	October 11, 2011
ST SEBASTINS VISITATION HOSPITAL Vs. STATE OF KERALA	August 18, 2011
STALIN C V Vs. STATE OF KERALA	February 22, 2011
STANI VARGHESE Vs. STATE OF KERALA	March 7, 2011
STAR METALS Vs. AUTHORITY FOR CLARIFICATION	July 6, 2011
STATE ELECTION COMMISSION Vs. VALSALA PRASANNAKUMAR AND ORS	June 20, 2011
STATE EXPRESS TRANSPORT CORPORATION Vs. ROSYDAS ABY W/O LATE CC ABY AND ORS	August 1, 2011
STATE OF KERALA Vs. BABU M S	March 9, 2011
STATE OF KERALA Vs. PARVATHY	March 29, 2011
STATE OF KERALA Vs. JYOTHISH KUMAR	March 22, 2011
STATE OF KERALA Vs. JYOTHY LABORATORIES LTD	April 12, 2011
STATE OF KERALA Vs. HEMA RAJ	February 3, 2011
STATE OF KERALA Vs. UNITED BREWERIES LTD	January 4, 2011
STATE OF KERALA Vs. SOUTHERN FISHERIES CORPORATION	January 5, 2011
STATE OF KERALA Vs. P D SHAJU	January 4, 2011
STATE OF KERALA Vs. LALI	January 3, 2011
STATE OF KERALA Vs. SATHEESHKUMAR	January 19, 2011
STATE OF KERALA Vs. KUMARI VARMA	February 3, 2011
STATE OF KERALA Vs. HARRISON MALAYALAM LTD	January 31, 2011
STATE OF KERALA Vs. YENKAY COMPLEX PVT LTD	January 24, 2011
STATE OF KERALA Vs. S D PHARMACY	June 27, 2011
STATE OF KERALA Vs. THULASIBAI	June 27, 2011
STATE OF KERALA Vs. JOHN JOSEPH	May 31, 2011
STATE OF KERALA Vs. MALABAR ORNAMENTS (P)LTD	January 24, 2011
STATE OF KERALA Vs. SUPREME BAKERS	July 14, 2011
STATE OF KERALA Vs. CHOKKANATHAN	July 18, 2011
STATE OF KERALA Vs. M J JOSEPH	August 20, 2011
STATE OF KERALA Vs. KALYAN TOURIST HOME	August 23, 2011
STATE OF KERALA Vs. HOTEL ARACADIA REGENCY	December 2, 2011
STATE OF KERALA Vs. MOILAKARIYATH ABDULLA	November 30, 2011
STATE OF KERALA Vs. OPPOOTTIL AGENCIES	December 15, 2011
STATE OF KERALA Vs. PANCHAMI JEWELLERS	January 31, 2011
STATE OF KERALA Vs. M.M. GEORGE, S/O JOSEH AND THE TALUK LAND BOARD VATAKARA	January 25, 2011
STATE OF KERALA AND ORS Vs. P P THOMAS,PWD CONTRACTOR,PALANATTIL	July 11, 2011
STATE OF KERALA AND ORS Vs. E K SUBRAMANIAN AND ORS	March 23, 2011
STATE OF KERALA AND ORS Vs. M P JOSEPH, S/O M T PORINCHU	March 15, 2011
STATE OF KERALA AND ORS Vs. M MURALEEDHARAN, HEALTH INSPECTOR AND ORS	March 8, 2011
STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY Vs. P.V. LEENA, HIGHER SECONDARY SCHOOL,	March 22, 2011
STATE OF KERALA AND THE DIRECTOR P.P.M. CELL, EX-OFFICIO Vs. ANNAMKUTTY, W/O. ROCKEY AND ORS.	January 31, 2011
STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR Vs. JOSEPH	August 5, 2011
STATE OF KERALA, REP BY SECRETARY AND ORS Vs. P C KURIAKOSE	May 30, 2011
STRUCTURAL SOFTECH Vs. STATE OF KERALA	June 3, 2011
SUB INSPECTOR OF POLICE Vs. SARAMMA THOMAS	April 11, 2011
SUBAIR Vs. STATE OF KERALA	February 8, 2011
SUBAIYER Vs. STATE OF KERALA AND ORS.	March 10, 2011
SUBASH Vs. STATE OF KERALA	June 29, 2011
SUBASH K V Vs. KERALA STATE CO OPERATIVE HOSPITAL	February 3, 2011
SUBHADRA K. Vs. UNION OF INDIA	June 1, 2011
SUBHASH Vs. STATE OF KERALA	January 28, 2011
SUBIN K RAJAN Vs. B ASHOK KUMAR	March 17, 2011
SUBRAHMANIAM SWAMY Vs. STATE OF KERALA	February 3, 2011
SUBRAHMANIYAN Vs. MOHAMMED ASHRAF S/O U V K MOHINDEEN	August 4, 2011
SUDARSANA BABU Vs. INCOME TAX OFFICER	February 22, 2011
SUDARSANAN VIJAYAKUMAR Vs. STATE OF KERALA	February 21, 2011
SUDHA K R Vs. P R SASIKUMAR	October 17, 2011
SUDHA NAIR Vs. VIJAYAMMA	February 10, 2011
SUDHAKARA KAIMAL Vs. STATE OF KERALA	March 21, 2011
SUDHAKARAN Vs. STATE OF KERALA	January 31, 2011
SUDHEER Vs. SUSHEELA	January 28, 2011
SUDHEER Vs. DISTRICT COLLECTOR	June 24, 2011
SUDHEER Vs. STATE OF KERALA,; DISTRICT COLLECTOR,; VILLAGE OFFICER, SEBASTIANS CHURCH	March 23, 2011
SUDHEERKUMAR AND C.B. ROLLY, S/O. BABY Vs. DEPUTY TAHSILDAR AND DISTRICT COLLECTOR	March 8, 2011
SUDHEESH A.P., S/O. PARAMESWARAN Vs. THE SUB DIVISIONAL MAGISTRATE/RDO AND SUB INSPECTOR OF POLICE	January 4, 2011
SUDHEESH S Vs. CENTRAL BOARD OF SECONDARY EDUCATION	February 9, 2011
SUDHESSAN NAIR Vs. T S SUNDARESAN	June 24, 2011
SUDHI V. THANKAPPAN, Vs. THE DISTRICT COLLECTOR AND ORS.	March 8, 2011
SUDHIRKUMAR S , S/O SUKUMARAN Vs. THATHAMANGALAM SERVICE CO-OPERATIVE	March 24, 2011
SUGATHAKUMAR K C Vs. STATE OF KERALA,; DIRECTOR OF TECHNICAL EDUCATION	March 18, 2011
SUGIRTHA HENRY Vs. STATE OF KERALA	June 7, 2011
SUJATHA Vs. MARIAYAMMA XAVIERAND	November 23, 2011
SUJATHA K Vs. STATE OF KERALA AND ORS	August 5, 2011
SUJESH J MATHEW Vs. STATE OF KERALA	March 10, 2011
SUJITH Vs. STATE OF KERALA	March 3, 2011
SUKU @ SANGEETH, Vs. STATE OF KERALA AND ORS	August 1, 2011
SUKUMARAN Vs. G VIJAYAKUMARAN	February 10, 2011
SUKUMARAN K A Vs. KERALA PERMANENT BENEFIT FUND LTD	February 1, 2011
SUKUMARAN NADAR Vs. CIRCLE INSPECTOR OF POLICE AND ORS	March 25, 2011
SUKUMARI Vs. UPPUTHARA GRAMA PANCHAYATH	March 28, 2011
SUKUMARN Vs. C BABY	June 2, 2011
SULEKHA BEEVI Vs. ABU BACKER	July 28, 2011
SULFICKER Vs. UCO BANK	September 1, 2011
SULOCHANA Vs. SUPERINTENDENT OF POLICE	May 26, 2011
SUMA Vs. SUPERINTENDENT OF POLICE RURAL	May 26, 2011
SUMA Vs. RAJESH P A	July 18, 2011
SUMA RAJAN Vs. SHEELA	June 21, 2011
SUMADEVI G Vs. DIRECTOR OF PUBLIC INSTRUCTION, DEPUTY DIRECTOR OF EDUCATION, DISTRICT EDUCATIONAL OFFICER AND MANAGER, SREE VIVEKANADA HIGH	March 22, 2011
SUMATHI Vs. RAJU	May 24, 2011
SUMATHI Vs. RABIA	December 13, 2011
SUMATHIKUTTY Vs. MANOJ N	September 1, 2011
SUMAYYA D/O JUMAILA BEEVI Vs. CIRCLE INSPECTOR OF POLICE, SUB INSPECTOR OF POLICE, MYDEEN PICHA AND LALLABEEVI D/O AWWA UMMAL	May 31, 2011
SUMESH M S Vs. STATE OF KERALA	March 1, 2011
SUMINA RANI A AND ORS Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS	July 4, 2011
SUN METALS AND ALLOYS PRIVATE LTD Vs. STATE OF KERALA	January 28, 2011
SUNDARA ALVA Vs. STATE OF KERALA	August 3, 2011
SUNDARA RAJAN Vs. STATE OF KERALA	January 31, 2011
SUNDARAM GOVIND Vs. ASSAIN ALIAS HASSAIN	December 1, 2011
SUNDARAN Vs. SHAJU	August 16, 2011
SUNDARI, W/O KANTHAPPA SHETTY AND ANANDA, S/O KALLALA Vs. STATE OF KERALA	April 29, 2011
SUNEER E Vs. UNION OF INDIA	October 21, 2011
SUNIL Vs. STATE OF KERALA	February 24, 2011
SUNIL KUMAR Vs. K V ABRAHAM	February 8, 2011
SUNIL KUMAR Vs. SURESH KUMAR T K	April 5, 2011
SUNIL PHILIP Vs. SUB INSPECTOR OF POLICE AND ORS	August 5, 2011
SUNIL VISHWANATH, ADVOCATE Vs. STATE OF KERALA	June 24, 2011
SUNILKUMAR Vs. STATE OF KERALA	March 9, 2011
SUNITHA V.C. W/O. MADHUSOODANAN AND K.P.CHACKO Vs. THE RETURNING OFFICER,	February 25, 2011
SUNNY Vs. STATE OF KERALA	August 8, 2011
SUNNY Vs. P P GEORGE	February 10, 2011
SUNNY JOSEPH Vs. VILLAGE OFFICER	March 4, 2011
SUNNY MATHEW Vs. GEORGE JOSEPH	January 4, 2011
SUNNYMON THOMAS Vs. BIJU MON S/O VASUDEVAN NAIR AND ORS	June 20, 2011
SUPERSONIC INDUSTRIAL COMPLEX Vs. ASSISTANT COMMISSIONER	December 9, 2011
SUPREME FOOD INDUSTRIES Vs. STATE OF KERALA	June 20, 2011
SUPRIYA MENON Vs. M P KUNHAMMED KUTTY	April 7, 2011
SURAJ R K Vs. ANIL P JOHN	September 26, 2011
SURENDRAN Vs. PREMAN	January 18, 2011
SURENDRAN K.V. AND ORS. Vs. KERALA AGRICULTURAL UNIVERSITY,	March 31, 2011
SURENDRAN S/O KUNJUPANICKER Vs. VIJAYAMMA D/O PAPPI AND THANKAMONY	August 3, 2011
SURESH Vs. STATE OF KERALA	January 13, 2011
SURESH Vs. STATE OF KERALA	February 2, 2011
SURESH CHERIAN, S/O ELIATTEL CHERIAN Vs. DISTRICT COLLECTOR, ERNAKULAM AND ORS	January 13, 2011
SURESH LAL R Vs. DRUGS CONTROLLER OF KERALA	January 21, 2011
SURESH M R Vs. STATE OF KERALA	August 1, 2011
SURESH P AND MUSFAR MUNEER Vs. SUB INSPECTOR OF POLICE	April 8, 2011
SURESH V Vs. CIRCLE INSPECTOR OF POLICE	March 10, 2011
SURESHKUMAR Vs. STATE OF KERALA	February 14, 2011
SURYAKUMARI Vs. LAKSHMI RAVINDRAN	June 29, 2011
SUSAMMA MATHEW Vs. STATE OF KERALA	August 2, 2011
SUSAN GEORGE Vs. RAHUL PADMAN	October 28, 2011
SUSANTH MATHEW Vs. PASSPORT OFFICER	February 1, 2011
SUSHA Vs. PAUL	February 10, 2011
SUSHAMA K T ALIAS SUMA Vs. RAJAN NAIR	February 4, 2011
SUSI Vs. STATE OF KERALA	January 21, 2011
SWASRAYA KARSHAKA SAMITHY Vs. SUPERINTENDENT OF POLICE	July 22, 2011
SWATHANTHRA THOZHILALI UNION Vs. KERALA HEADLOAD WORKERS WELFARE BOARD	July 18, 2011
SWETHA SANKAR P., D/O. SANKARANARAYANAN Vs. UNIVERSITY OF CALICUT, REPRESENTED BY AND THE CONTROLLER OF EXAMINATIONS	January 18, 2011
SYAMKUMAR Vs. STATE OF KERALA	March 25, 2011
SYED ABOOBACKER BAFAKHI THANGAL Vs. P P HAMZA	February 25, 2011
SYNDICATE BANK Vs. SYNDICATE BANK EMPLOYEES UNION	September 7, 2011
SYNERGY HOMES LTD Vs. JOSHY JOHN	October 18, 2011
T A SIVADAS Vs. STATE OF KERALA	March 15, 2011
T AMMINI Vs. N KRISHNAN NAIR	March 16, 2011
T ANTONY Vs. UNION OF INDIA	April 5, 2011
T B KRISHNAKUMAR Vs. STATE OF KERALA	May 26, 2011
T BALAN Vs. KERALA STATE ELECTRICITY BOARD	February 7, 2011
T BALAN NAIR Vs. DYSP IRITTY	March 23, 2011
T BALANNAIR Vs. DEPUTY SUPERINTENDENT OF POLICE	March 23, 2011
T D JOY Vs. SUPERINTENDENT OF POLICE	June 22, 2011
T G ANILKUMAR Vs. STATE OF KERALA	September 6, 2011
T G SURESH Vs. COMMERCIAL TAX OFFICER (DEPUTATION), INSPECTING ASSISTANT COMMISSIONER AND DEPUTY COMMISSIONER (APPEALS)	September 16, 2011
T GOMATHY AND ORS Vs. UNION OF INDIA AND ORS	August 12, 2011
T H ABDULLA Vs. T A MUHAMMED KUNHI	June 28, 2011
T J ANTONY Vs. CHALAKKUDY MUNICIPALITY	July 29, 2011
T J AUGUSTIAN S/O JOSEPH AND ORS Vs. BRANCH MANAGER NEW INDIA AND ORS	July 5, 2011
T J MARY MATILDA Vs. KERALA STATE CIVIL SUPPLIES	February 21, 2011
T J MATHEW Vs. T I GEORGE	April 8, 2011
T K AJITH PRASAD, ASST DEVASWOM Vs. TRAVANCORE DEVASWOM BOARD	April 25, 2011
T K GOPALAN Vs. P M MUTHU S/O MOIDUNNY	July 25, 2011
T K RAJU Vs. SECRETARY RTA	March 23, 2011
T K SHOUKATHALI Vs. DISTRICT COLLECTOR	July 19, 2011
T K SUSEELAN Vs. STATE OF KERALA	March 1, 2011
T KRISHNANKUTTY AND K M CHINNAMMA, BINDER II (RETD ) Vs. KERALA AGRICULTURAL UNIVERSITY AND DEPUTY DIRECTOR	March 28, 2011
T M A SULAIMAN Vs. STATE BY PUBLIC PROSECAUTOR	January 27, 2011
T M PRABHAKARAN Vs. M P SURESH	July 7, 2011
T MATHEW ABRAHAM Vs. DIRECTOR OF MINING AND GEOLOGY	February 10, 2011
T MEERABAI Vs. K T KANARAN, KALLIANI, VIJAYARAJ AND BEENA D/O K T KANARAN	June 1, 2011
T MOHANDAS S/O VELAYUDHAN Vs. STATE OF KERALA AND KERALA STATE POLLUTION CONTROL BOARD	March 28, 2011
T N VISWANATHAN Vs. DISTRICT COLLECTOR	May 24, 2011
T P AZEEZ Vs. M KUTTIAMOO	February 18, 2011
T P SUBAIR,THOTTAMPALLATH HOSUE Vs. REGIONAL TRANPORT AUTHORITY AND ORS	July 12, 2011
T PRASANNAKUMAR, S/O LATE THANKAPPAN Vs. AJAYAKUMAR, PULLOOTTIL TEXTILES AND STATE OF KERALA	May 31, 2011
T R SEEMA, U P S A , P M U P SCHOOL Vs. ASSISTANT EDUCATIONAL OFFICER AND ORS	March 21, 2011
T S BABU, VANAJA THAMBI AND T G NARAYANAN Vs. STATE	April 26, 2011
T S RAMACHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE	March 1, 2011
T S SINDHU, C R SATHEESH Vs. STATE OF KERALA AND ORS	March 16, 2011
T S SURESH BABU Vs. REJI KUMAR P K	March 21, 2011
T SHANID Vs. STATE	December 14, 2011
T UMMER Vs. UNION OF INDIA	March 4, 2011
T V SUPRIYA KUMARI Vs. STATE OF KERALA	January 28, 2011
T V SURESH CHANDRAN Vs. STATE OF KERALA	July 21, 2011
T VIMALA Vs. SREEDHARAN PILLAI	February 14, 2011
T.B. RAMADAS Vs. ASSISTANT EXECUTIVE ENGINEER,	February 22, 2011
T.D. BABU AND T.D. RAJU BOTH S/O. DEVASSY Vs. THE DISTRICT COLLECTOR AND ORS.	January 20, 2011
T.P. GEETHA, W/O. WILSON Vs. STATE OF KERALA,	March 21, 2011
T.V. HAMEED Vs. UNION OF INDIA	November 21, 2011
TAJ RUBBER INDUSTRIES Vs. SHYAM KRISHNA BAJPAI	July 29, 2011
TATA MOTORS FINANCE LTD Vs. NAZEER M	June 1, 2011
TELSA MARKETING PRIVATE LTD Vs. STATE OF KERALA	December 1, 2011
TESSY ABRAHAM Vs. ANITHAKUMARY K S	February 23, 2011
THADIYANTEVIDA NAZEER Vs. STATE OF KERALA	August 12, 2011
THAJUDHEEN Vs. DIRECTOR GENERAL OF POLICE AND ORS	April 11, 2011
THAJUNISA Vs. SUPERINTENDENT OF POLICE RURAL	June 30, 2011
THALISH A H Vs. BINU RAJ S	June 8, 2011
THAMARAKSHAN Vs. SANTHOSH ALIAS UNNI	April 11, 2011
THAMPI C. G. Vs. UNION OF INDIA	February 7, 2011
THANKA Vs. VYDYANAHA IYER	July 4, 2011
THANKA Vs. STATE OF KERALA	May 30, 2011
THANKA ALIAS THANKAMMA Vs. SANKARAN	July 1, 2011
THANKACHAN Vs. STATE OF KERALA	April 11, 2011
THANKACHAN Vs. STATE OF KERALA	February 7, 2011
THANKAM CHEMICALS PVT. LTD. Vs. STATE OF KERALA	March 17, 2011
THANKAMANI ALIAS LAKSHMY Vs. VIRAVUNNY	June 20, 2011
THANKAMANI W/O VENUGOPALAN Vs. K A MOHAMMAD S/O HASSAINAR AND SECRETARY PANANGAD SERVICE CO-OPERATIVE	August 5, 2011
THANKAMMA Vs. KERALA STATE ROAD TRANSPORT CORPORATION	January 21, 2011
THANKAMMA Vs. VIVEKANANDAN	January 18, 2011
THANKAMMA VARGHESE Vs. STATION HOUSE OFFICER	February 10, 2011
THANKAMMU; SIVADAS; DEVADAS AND MOHANDAS Vs. BIJU S/O KALIPARAMBIL VEETTIL AND ORS	June 1, 2011
THANKAMMY Vs. STATE OF KERALA	April 8, 2011
THANKAMONY Vs. RETNAM NADATHY	February 3, 2011
THANKAMONY, D/O VASUMATHY Vs. SUPERINTENDENT OF POLICE AND ORS	March 24, 2011
THANKAPPAN Vs. MUTHUKOYA	April 7, 2011
THARU & SONS (ROSE BED ROLLS) Vs. DIVISIONAL COMMERCIAL MANAGER AND ORS	November 14, 2011
THAVARAYIL SALIM Vs. THEKKEVEETTIL KARUVANTEVALAPPIL SARU	July 11, 2011
THAYYIL MUHAMMED BUKHARI Vs. SAJEERA P	May 25, 2011
THE BOMBAY BURMAH TRADING CORPORATION Vs. UNION OF INDIA (UOI) AND ORS.,	January 7, 2011
THE KERALA STATE CO-OPERATIVE RUBBER Vs. THE CO-OPERATIVE ARBITRATION COURT AND SMT. LEELAMMA AUGUSTINE, JUNIOR	March 4, 2011
THE MANAGER AND MANIKANDADAS Vs. THE ASSISTANT EDUCATIONAL OFFICER AND ORS.	March 21, 2011
THE PRESIDENT Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES AND ORS.	January 24, 2011
THE PRINCIPAL SECRETARY TO GOVERNMENT AND THE DIRECTOR OF COLLEGIATE EDUCATION Vs. JOLLY VARGHESE.U, D/O. U.K.VARGHESE,	February 24, 2011
THE VICE CHANCELLOR & ORS. Vs. DR. TRESA RADHAKRISHNAN, PROFESSOR & ANR.	February 23, 2011
THEERTHA RAMESH Vs. STATE OF KERALA	January 4, 2011
THIPPANNA G M Vs. CENTRAL BUREAU OF INVESTIGATION	February 23, 2011
THIRUNAVAYA SERVICE CO OPERATIVE Vs. DIRECTOR GENERAL OF POLICE	February 4, 2011
THIRUNAVUKKARASU S Vs. STATE OF KERALA AND ORS	August 5, 2011
THIRUVALLA EAST CO OPERATIVE BANK LTD Vs. SASIDHARAN PILLAI K B	October 18, 2011
THIRUVILWAMALA GRAMA PANCHAYATH Vs. STATE OF KERALA AND ORS	April 7, 2011
THOMAS Vs. STATE OF KERALA	February 23, 2011
THOMAS Vs. STATE OF KERALA	September 1, 2011
THOMAS ALIAS THOMMACHEN Vs. DEVASIA ALIAS BABY	August 2, 2011
THOMAS GEORGE Vs. STATE OF KERALA	February 9, 2011
THOMAS JACOB Vs. REGISTRAR OF BIRTHS AND DEATHS	January 21, 2011
THOMAS JOACHIN Vs. VISWAS CHITS AND INVESTMENTS P LTD	May 25, 2011
THOMAS JOSEPH, S/O N J THOMAS Vs. ABRAHAM THOMAS, S/O N J THOMAS	January 31, 2011
THOMAS K P Vs. STATE OF KERALA	March 21, 2011
THOMAS K.L. H.S.S.T. Vs. STATE OF KERALA	December 13, 2011
THOMAS KARAKKAVAYALIL Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	March 7, 2011
THOMAS KURIAN Vs. STATE OF KERALA	January 21, 2011
THOMAS LUKOSE Vs. STATE OF KERALA	May 27, 2011
THOMAS M C Vs. SREE EMOOR BHAGAVATHY DEVASWOM	January 18, 2011
THOMAS N C Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	March 14, 2011
THOMAS N P Vs. STATE OF KERALA	December 9, 2011
THOMAS NINAN Vs. SUPERINTENDENT OF POLICE	February 16, 2011
THOMAS T G Vs. ALEXANDER VAIDYAN	August 5, 2011
THOMASKUTTY MATHEW Vs. K M RAMANI	July 26, 2011
THOUSEEF, S/O SHARAFUDHEEN AND NIYAS, S/O ABDUL NASAR Vs. RAJEENDRAN, S/O KUNHIRAMAN AND STATE OF KERALA	May 30, 2011
THRESIAMMA W/O DIAS Vs. CITY POLICE COMMISSIONER AND ORS	May 30, 2011
THRESIAMMA, W/O JOSEPH AND ORS Vs. STATE OF KERALA AND MANAGER, FEDRAL BANK LTD	March 10, 2011
THRESSIAMMA Vs. CHARLES MANI	August 4, 2011
THRISSUR DISTRICT CO OPERATIVE BANK Vs. TRICHUR DISTRICT CO OPERATIVE BANK LTD	July 5, 2011
THRISSUR EXPRESSWAY LTD Vs. STATE OF KERALA	March 25, 2011
THRISUR MUNICIPALITY Vs. BHANUPRAKASH	May 30, 2011
THUDAPPUZHA MUHAMMED Vs. THUDARAPPUZHA K K PATHUMMAYI AND ORS	May 24, 2011
THULASEEDHARAN Vs. STATE OF KERALA	July 1, 2011
THULASIBHAI Vs. STATE OF KERALA	April 7, 2011
THYAGU Vs. M SHERIEF	March 3, 2011
TINY Vs. JACKY	October 27, 2011
TIPPU T Vs. STATE OF KERALA	March 3, 2011
TOMY Vs. STATE OF KERALA	June 15, 2011
TOMY SEBASTIAN Vs. SECRETARY	January 21, 2011
TONY, HEJO, VINESH Vs. SUB INSPECTOR OF POLICE	February 14, 2011
TOWER VISION INDIA (P) LIMITED Vs. SUPERINTENDENT OF POLICE AND ORS	May 31, 2011
TRANS INDIA CONSTRUCTIONS AND SATISH NAIR PROPRIETOR Vs. ASWANI KUMAR, KARUNAKARAN NAIR AND SHEELA RANI, ASWANI KUMAR	August 4, 2011
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR OF LOCAL FUND ACCOUNTS	February 9, 2011
TRAVANCORE DEVASWOM BOARD Vs. LOCAL FUND AUDIT	April 26, 2011
TRAVANCORE DEVASWOM BOARD Vs. STATE OF KERALA	July 6, 2011
TRAVANCORE EARTH MOVING COMPANY Vs. SECRETARY TO GOVERNMENT	February 24, 2011
TRESA RADHAKRISHAN Vs. CHANCELLOR UNIVERSITY OF KERALA	February 10, 2011
U P BEERANKUTTY Vs. SECRETARY	May 31, 2011
U SANJAYKUMAR Vs. HAINDAVA KARAYOGAM	March 8, 2011
U. BEENA MOHAN, SARATHMA, Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.	March 4, 2011
UDAYAN K K Vs. KERALA AGRO MECHINERY CORPORATION LTD	April 12, 2011
UDAYAN S/O KUNJUKRISHNAN NADAR Vs. BABY D/O KAMALAMMA PILLAI, KUNJUKRISHNAN NADAR AND SATHYANESAN	May 30, 2011
UDAYARAJ Vs. T P LEELAVATHY W/O LATE SHANMUGHAN AND; STATE OF KERALA	June 1, 2011
ULAHANNAN MATHEW Vs. V H MOHAMMED HAMSA	July 21, 2011
ULRICHWEITZ Vs. STATE OF KERALA	November 30, 2011
UMADEVI, D/O. MALAYATH Vs. HILL VALLEY CORPORATION	February 24, 2011
UMMANI N M Vs. KUMARI T K	June 2, 2011
UMMER Vs. STATE OF KERALA	January 3, 2011
UMMER HAJI Vs. AZEEZ	August 1, 2011
UMMER P Vs. REGIONAL TRANSPORT AUTHORITY	March 31, 2011
UMMOLIPARAMBIL RAVI Vs. STATE OF KERALA	June 1, 2011
UNION OF INDIA Vs. ANANDAVALLY AMMA	May 31, 2011
UNION OF INDIA Vs. P RAJAGOPALAN	March 24, 2011
UNION OF INDIA Vs. AYYANAR	July 1, 2011
UNION OF INDIA Vs. BHARGAVAI, W/O VELU MADHAVAN AND ORS	June 23, 2011
UNION OF INDIA Vs. P K BAWA, THAIPARAMBIL VEEDU	July 18, 2011
UNION OF INDIA Vs. SUMATHY SAJEEVAN	June 28, 2011
UNION OF INDIA Vs. HIGHLAND PRODUCE CO LTD	August 2, 2011
UNION OF INDIA Vs. M K RAMASWAMY	August 3, 2011
UNION OF INDIA Vs. ABOOBACKER	July 29, 2011
UNION OF INDIA Vs. RAVEENDRAN ACHARY	August 25, 2011
UNION OF INDIA Vs. RAJESH KACHHAP	September 27, 2011
UNION OF INDIA (UOI), CHIEF CONTROLLER OF DEFENCE ACCOUNTS AND OFFICER I/C RECORDS Vs. R SATHEESAN	March 7, 2011
UNION OF INDIA AND ORS Vs. K V RAJASEKHARAN NAIR	August 8, 2011
UNION OF INDIA AND ORS Vs. K G GIRISH KUMAR AND ORS	August 10, 2011
UNION OF INDIA, SENIOR DEVISIONAL PERSONNEL OFFICER Vs. U V RAMACHANDRAN	August 8, 2011
UNITED GRANITES Vs. PAZHAYANNUR GRAMA PANCHAYATH	May 24, 2011
UNITED INDIA ASSURANCE CO LTD Vs. RATHEESH	November 6, 2011
UNITED INDIA INSURANCE CO LTD Vs. THANKAMMA	June 30, 2011
UNITED INDIA INSURANCE CO LTD Vs. PAPPU	January 6, 2011
UNITED INDIA INSURANCE CO LTD Vs. MANU GEORGE	January 25, 2011
UNITED INDIA INSURANCE CO LTD Vs. AMINA W/O MOHAMMED KALAPPATTIL HOUSE	July 21, 2011
UNITED INDIA INSURANCE CO LTD Vs. MADHAVAN M	July 13, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. MOHANAN	July 29, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. K SANTHAKUMARAN	August 4, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. RATHEESH	November 16, 2011
UNITED INDIA INSURANCE COMPANY LTD Vs. REJU, S/O ESWARAN NAIR AND ORS	July 26, 2011
UNIVERSITY OF CALICUT Vs. P P MOHAMED	February 9, 2011
UNIVERSITY OF CALICUT Vs. ARUM MOZHI VARMAN K	March 28, 2011
UNIVERSITY OF CALICUT AND THE VICE CHANCELLOR Vs. SAHRADAYA COLLEGE OF ENGINEERING	July 4, 2011
UNIVERSITY OF KERALA Vs. B KUMARI VALSALA	October 25, 2011
UNNIKRISHNAN Vs. KUNHIVBEEVI	January 21, 2011
UNNIKRISHNAN @ ANIYAN Vs. STATE OF KERALA	June 24, 2011
UNNIKRISHNAN K.K. Vs. THE ORGANIZING COMMITTEE FOR 51ST,	January 19, 2011
UNNIKRISHNAN NAIR Vs. STATE OF KERALA	July 4, 2011
UNNIKRISHNAN P N Vs. K C CHANDRASEKHRAN	August 9, 2011
UNNIKRISHNAN S/O RAMAN, THAZHATHEPURAKKAL Vs. DISTRICT SUPERINTENDENT OF POLICE AND ORS	July 5, 2011
UNTAN KUMARAN Vs. STATE OF KERALA	July 22, 2011
URMILA MUKUNDAN (MINOR), STANDARD X Vs. THE ORGANISING COMMITTE FOR 51TH STATE,	January 17, 2011
USHAKUMARI Vs. STATE OF KERALA	February 18, 2011
USHAKUMARI Vs. STATE OF KERALA AND ORS	May 31, 2011
USMAN KURIKKAL O V Vs. STATE OF KERALA	June 14, 2011
USMAN, S/O MOHAMMED MUSLIAR Vs. STATE OF KERALA AND REVENUE DIVISIONAL OFFICER	May 30, 2011
UTHAMAN Vs. DIRECTOR OF URBAN AFFAIRS	January 20, 2011
UTHAMAN P R Vs. KERALA STATE ELECTION COMMISSION	March 7, 2011
UTHRADAM THIRUNAL MARTHANDA VARMA AND SREE PADMANABHASWAMY TEMPLE Vs. UNION OF INDIA (UOI) AND ORS.	January 31, 2011
UTHUPPAN S/O. LATE AND CYRIAC VELLIYAN Vs. THE ASSISTANT EXECUTIVE ENGINEER,	February 22, 2011
V A ARUNKUMAR Vs. STATE OF KERALA	September 30, 2011
V C VALSALA Vs. STATE OF KERALA	January 28, 2011
V C VARGHESE Vs. STATE OF KERALA	June 21, 2011
V CHANDRAN, S/O VELLANDI Vs. SUPERINTENDENT OF POLICE AND ORS	May 25, 2011
V D SATHEESAN Vs. UNION OF INDIA	May 25, 2011
V J ANTONY Vs. STAE OF KERALA	July 29, 2011
V K MURALEEDHARAN NAIR Vs. SUPERINTENDENT OF POLICE	February 21, 2011
V K SREENIVASAN Vs. COMMISSIONER OF INCOME TAX	September 2, 2011
V K VISWANATHAN Vs. DEPUTY DIRECTOR EDUCATION	March 17, 2011
V KUMAR Vs. SUPERINTENDENT OF POLICE	February 10, 2011
V M MOHANAN NAMBOOTHIRI Vs. REGIONAL TRANSPORT AUTHORITY	January 3, 2011
V MOHANAN Vs. DISTRICT EDUCATIONAL OFFICER AND ORS	March 23, 2011
V N AJAYAKUMAR S/O NANU Vs. STATE OF KERALA AND DIRECTOR OF TECHNICAL EDUCATION	March 21, 2011
V P E ABDULLA HAJI Vs. KERALA STATE ELECTRICITY BOARD	February 7, 2011
V P MAMMAD KOYA Vs. MUTHOOR LEASING AND FINANCE LTD	June 2, 2011
V P PRASAD Vs. SUBHAGINI	June 3, 2011
V P RAJAN; V K MANOJ S/O KRISHNAN AND P SUDHEER S/O MOOSA Vs. STATE OF KERALA AND ORS	March 30, 2011
V P RAMACHANDRAN ADVOCATE Vs. EDODIYIL LAKSHMIKUTTY AMMA	March 14, 2011
V P SDIQUE Vs. SUB INSPECTOR OF POLICE	January 28, 2011
V P VENUGOPALAN Vs. H K VASUDEVA	February 23, 2011
V P VIJAYAN Vs. UNITED INDIA INSURANCE CO LTD	July 4, 2011
V PADMAVATHI Vs. STATE OF KERALA	May 25, 2011
V R AJUKUMAR Vs. SUB INSPECTOR OF POLICE AND ORS	May 23, 2011
V RAMESH, S/O VELAYUDHAN Vs. STATE OF KERALA AND ORS	January 3, 2011
V SANAL KUMAR Vs. HAJI TAR MUHAMMED SAIT	January 21, 2011
V SAUDAMINI AND ORS Vs. GENERAL MANAGER AND INSPECTOR AND ORS	July 1, 2011
V SUNIL KUMAR Vs. TRAVANCORE COCHIN MEDICAL COUNCIL	February 24, 2011
V SURENDRAN NAIR Vs. S RADHAKRISHNAN ASARI	March 7, 2011
V SURESH Vs. TECHNO TRADING CORPORATION	July 19, 2011
V V CHANDRASEKHARAN Vs. V V INDIRA AND ORS	May 23, 2011
V V VARKEY Vs. STATE OF KERALA	February 3, 2011
V V VENUGOPALAN Vs. STATE OF KERALA	January 21, 2011
V-STAR CREATIONS PVT. LTD. AND ORS. Vs. THE DISTRICT LABOUR OFFICER AND ORS.	February 22, 2011
V. GIREESAN Vs. C. MURALEEDHARAN AND ORS.	February 25, 2011
V. P. SHERIFF Vs. K. JACOB	January 13, 2011
V. P. UNNIKRISHNAN Vs. BIJU MATHEW	January 19, 2011
V. PRAKASHAN Vs. RAJAGOPALA RAO	August 2, 2011
V. SANGEETHA, UPSA, PERUR AIDED SB SCHOOL Vs. STATE OF KERALA AND ORS.	March 22, 2011
V.K. KUNJU MOIDEEN Vs. REVENUE DIVISIONAL OFFICER,	March 8, 2011
V.K. VENUGOPAL Vs. BRANCH MANAGER, LIFE INSURANCE AND CHERTHALA SOUTH SERVICE CO-OPERATIVE	March 7, 2011
V.P. JOSEPH, S/O. PAULOSE Vs. STATE OF KERALA AND ORS.	February 2, 2011
V.P. VASU Vs. UNION OF INDIA (UOI),	February 23, 2011
V.X. ALBIN Vs. THE TAHSILDAR	January 25, 2011
VADAKKAL WAREHOUSES Vs. SUPERINTENDENT OF POLICE AND ORS	April 6, 2011
VAHEEDA Vs. AJAYA KUMAR	May 27, 2011
VAIKOM AUTO RIKSHAW CO OPERATIVE Vs. JOSEPH ALIAS SHELVY	June 30, 2011
VALIYA PARAMBIL KUNHALI Vs. MUHAMMED SHAHIL	June 22, 2011
VALLIYOTH KARUNAN Vs. STATE OF KERALA	January 4, 2011
VALSALA KUMARI DEVI M Vs. STATE OF KERALA	June 23, 2011
VALSAMMA THOMAS Vs. JAMES K	April 5, 2011
VAMANA PRABHU ALIAS N P PRABHU Vs. SREE KRISHNASWAMY DEVASWOM	July 13, 2011
VARGHESE Vs. SIVARAMAN	January 12, 2011
VARGHESE Vs. PARAMESWARAN NAIR	March 3, 2011
VARGHESE A M Vs. GOVERNMENT OF KERALA	February 2, 2011
VARGHESE MATHAI C Vs. VARGHESE C PHILIPPUKUTTY	February 2, 2011
VARGHESE P V Vs. SUB INSPECTOR OF POLICE	July 14, 2011
VARUN KUMAR Vs. GANGADHARAN	August 2, 2011
VASU T K Vs. STATE OF KERALA	June 15, 2011
VASUDEVAN Vs. KANTHASWAMY	July 12, 2011
VASUDEVAN NAIR Vs. MURALEEDHARAN	January 17, 2011
VASUDEVAN PILLAI Vs. STATE OF KERALA	March 3, 2011
VASUDEVAN S/O PARAMESWARAN NAMBOODIRI Vs. V M MOIDEENKUTTY S/O MUHAMMED AND ORS	March 22, 2011
VASUMATHI N Vs. VALSAN	July 11, 2011
VASUMATHY Vs. THANKAPPAN	January 21, 2011
VEENA C.V. Vs. UNIVERSITY OF KERALA AND THE PRINCIPAL	February 8, 2011
VELAYUDHAN Vs. DEEPA	September 23, 2011
VELAYUDHAN K V Vs. ASSISTANT ENGINEER	January 3, 2011
VELAYUDHAN PADMANABHAN Vs. THYAGARAJAN K	March 16, 2011
VELAYUDHAN SAHADEVAN Vs. LOISE	February 16, 2011
VELIMALA RUBBER CO LTD Vs. STATE OF KERALA AND ORS	May 24, 2011
VELLA Vs. STATE OF KERALA	February 4, 2011
VENJARAMOODU M ZIYAD Vs. UNION OF INDIA	April 7, 2011
VENKITACHALAM K R Vs. STATE	September 22, 2011
VENKITCHALAM Vs. STATE	September 20, 2011
VENU CHANDRAN S/O RAMACHANDRAN Vs. SOJO LAZER K JOHN	July 14, 2011
VENUGOPAL RAJA, S/O JATHAVEDHAN Vs. STATE OF KERALA	May 30, 2011
VENUKUMAR M S Vs. STATE OF KERALA	April 1, 2011
VENUS Vs. STATE OF KERALA	February 17, 2011
VENUS MARKETING PUTHIYARA Vs. STATE OF KERALA	July 6, 2011
VESU, D/O KANDAPPAN EZHUTHASSAN Vs. KAMALAKSHY, W/O MADHAVAN AND ORS	June 2, 2011
VICE CHANCELLOR Vs. TRESA RADHAKRISHNAN	February 23, 2011
VICTOR BERNARD DEY Vs. THE CHIEF CONSERVATOR OF FORESTS,	January 24, 2011
VICTORY PAPER AND BOARD INDIA LTD Vs. STATE OF KERALA	December 23, 2011
VIDHYADHARAN V Vs. ASSISTANT COMMISSIONER TRAFFIC	June 7, 2011
VIDYADHARAN Vs. THANKAMMA	March 8, 2011
VIJAY R. SHINDE Vs. ASSISTANT COMMISSIONER OF CUSTOMS (PREVENTIVE)	March 16, 2011
VIJAYA KUMARI Vs. SUB INSPECTOR OF POLICE	April 29, 2011
VIJAYACHANDRAN Vs. MURALIDHARAN	March 22, 2011
VIJAYAKUMAR Vs. SREEKUMAR	July 13, 2011
VIJAYAKUMAR PADAMSHI Vs. P V ANTONY, S/O P A VARGHESE AND JITHENDRA KUMAR, PADAMSHI	August 8, 2011
VIJAYALAKSHMI RAMACHANDRAN Vs. K V JOSE	July 11, 2011
VIJAYALEKSHMI Vs. SHERLY	April 12, 2011
VIJAYALEKSHMI Vs. STATE OF KERALA	June 27, 2011
VIJAYAMMA Vs. KERALA STATE ROAD TRANSPORT CORPORATION	June 1, 2011
VIJAYAMOHANAN Vs. SOMASEKHARAN	March 15, 2011
VIJAYAN Vs. R MANIVANNAN	February 21, 2011
VIJAYAN Vs. PURUSHOTHAMAN	February 8, 2011
VIJAYAN NAIR Vs. MOHANAN	February 10, 2011
VIJAYAN R Vs. STATE OF KERALA	July 29, 2011
VIJAYASREE Vs. KRISHNA KUMAR	January 19, 2011
VIJESH Vs. STATE OF KERALA	February 10, 2011
VIJI P ISSAC Vs. KERALA STATE HOUSING BOARD	April 7, 2011
VIJU Vs. SOLLY	May 25, 2011
VIKRAMAN S/O ANANTHA PRABHU Vs. PURUSHOTHAMAN AND GEORGE SAJEEV S/O KUNNEL	August 4, 2011
VILASINI Vs. DEVAKY	February 18, 2011
VILASINI K S W/O VIDHYADHARAN T P Vs. STATE OF KERALA AND ORS	March 15, 2011
VIMAL CHANDRAN Vs. TRAVANCORE DEVASWOM BOARD	March 30, 2011
VIMALA KUMARI, W/O BHUVANACHANDRAN Vs. STATE OF KERALA AND ORS	June 1, 2011
VINCENT JOHN Vs. STATE OF KERALA	June 30, 2011
VINEETHA SKARIA Vs. S I OF POLICE	June 1, 2011
VINESH MOHAN Vs. SOUMYA	July 14, 2011
VINOD R Vs. ARCHANA SUKU	June 30, 2011
VINOD XAVIER Vs. STATE OF KERALA	February 28, 2011
VINU Vs. STATE OF KERALA	December 8, 2011
VINU RAJ Vs. C V VENKATA SUBRAMANIAN	July 5, 2011
VIPIN SAGAR Vs. STATE OF KERALA	May 30, 2011
VISALAKSHI Vs. PRAKASAN	July 5, 2011
VISHNU.T.C AND Vs. COCHIN UNIVERSITY OF SCIENCE AND	January 4, 2011
VISWANATH V Vs. KERALA DENTAL COUNCIL	May 23, 2011
VISWANATHA KURUP S/O LAXMANA KURUP AND ORS Vs. STATE OF KERALA	April 26, 2011
VISWANATHAN A A Vs. SUDARSAN, SOUTH INDIAN BANK LTD , MOHANAN AND KAILASANATHAN	August 3, 2011
VISWANATHAN PILLAI Vs. RAVIKUTTAN PILLAI P	February 7, 2011
VIVEKANANDAN Vs. SANTHAKUMARAN	August 5, 2011
VWNKITESHWARA PAI Vs. SATHISH CHANDRA BABU	March 16, 2011
VYTTILA STEEL PRIVATE LTD. Vs. THE INTELLIGENCE INSPECTOR	September 16, 2011
WALTER ALEXANDER Vs. UNIVERSITY OF KERALA	January 31, 2011
WEST BAKES OVENS PVT LTD Vs. N J BASURAN	April 7, 2011
WHEELS MOTORS Vs. MAHINDRA TWO WHEELERS LTD	April 5, 2011
WILSON J MANGALAM Vs. STATE	March 16, 2011
WIRELESS TT INFO SERVICES LTD Vs. S I OF POLICE	April 6, 2011
WOODSTRUCK FURNITURE PVT. LTD. Vs. UNION OF INDIA	March 9, 2011
XAVIER BIJU K A Vs. PAUL; GRACY PAIL; PRADEEP	July 18, 2011
Y CHARLES Vs. STATE OF KERALA	March 3, 2011
Y JAFFER KUTTY, S/O YUSUF Vs. STATE BANK OF INDIA, MAIN BRANCH	June 2, 2011
YAKOOB SULTHAN, S/O. SULTHAN MOIDEEN Vs. THE SUB DIVISIONAL MAGISTRATE AND THE CIRCLE INSPECTOR OF POLICE	March 8, 2011
YOOSUF KUNJU Vs. STATE OF KERALA	June 2, 2011
YUNUSSALIM, S/O P C AHAMMEDKUTTY Vs. ASSISTANT COMMISSIONER OF POLICE; CIRCLE INSPECTOR OF POLICE; KOZHIKODE DISTRICT HEAD LOAD WORKERS AND ASSISTANT LABOUR OFFICER	April 8, 2011
ZACHARIA Vs. STATE	June 30, 2011
ZACHARIAH JACOB Vs. COMMISSIONER OF POLICE	February 1, 2011
ZAINABA Vs. STATE OF KERALA	January 3, 2011
ZARIUS ADIL MAJOO Vs. STATE	June 13, 2011
ZEENATH KABEER Vs. STATE OF KERALA AND ORS	February 14, 2011
ZODIAC REGENCY Vs. COMMISSIONER OF COMMERCIAL TAXES	June 26, 2011
ZODIAC REGENCY Vs. COMMISSIONER OF COMMERCIAL TAXES	June 23, 2011
ZODIAC REGENCY Vs. COMMISSIONER OF COMMERCIAL TAXES AND ANOTHER	May 23, 2011
ZOHRA Vs. M SUBRAYA BHAT	June 30, 2011

Year 2011 of HIGH COURT OF KERALA

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