|
STATE OF KERALA Vs. MOHANAN
|
March 29, 2010 |
|
SUJANAPAL Vs. STATE OF KERALA
|
February 25, 2010 |
|
A A FRANCIS Vs. INTELLGIENCE INSPECTOR
|
October 19, 2010 |
|
A A IBRAHIM Vs. GOVERNMENT OF KERALA AND ORS
|
December 8, 2010 |
|
A ABDUL SALAM Vs. AUTHORISED OFFICER AND CHIEF MANAGER INDIA
|
December 15, 2010 |
|
A ABDUL SALAM Vs. STATE OF KERALA
|
December 15, 2010 |
|
A ANZIMUDEEN Vs. K VIJAYAKUAMR
|
December 20, 2010 |
|
A ASOKAN Vs. S SIVAGIRI
|
December 23, 2010 |
|
A G M CONSTRUCTION P LTD Vs. SHIBU KUMAR S
|
September 13, 2010 |
|
A G M CONSTRUCTIONS P LTD Vs. SHIBU KUMAR
|
July 30, 2010 |
|
A G RAVINDRAN Vs. COCHIN DEVASWOM; SPECIAL DEVASWOM COMMISSIONER AND THIRUVANANTHAPURAM GROUP ASSISTANT
|
November 18, 2010 |
|
A G RENUKADEVI Vs. PRINCIPAL SREE KERALA VARMA COLLEGE
|
September 17, 2010 |
|
A GOKILA BAI, SEKHAR INDUSTRIES Vs. STATE OF KERALA
|
September 17, 2010 |
|
A GOPALAKRISHNAN Vs. P V PRADHEESH
|
September 29, 2010 |
|
A HUSBAND Vs. B WIFE
|
September 15, 2010 |
|
A I POTHEN Vs. MALAYALAPUZHA GRAMA PANCHAYATH
|
August 10, 2010 |
|
A J JOSEPH Vs. STATE OF KERALA
|
April 6, 2010 |
|
A JAYAKANTHAN Vs. CIRCLE INSPECTOR OF POLICE
|
October 5, 2010 |
|
A JOHN KENNEDY PROPRIETOR Vs. STATE OF KERALA
|
August 30, 2010 |
|
A JOSE Vs. STATE OF KERALA
|
November 19, 2010 |
|
A K ABDULLA S/O MOIDU Vs. STATE OF KERALA REP BY THE SECRETARY; STATE PROJECT DIRECTOR; DISTRICT PROJECT OFFICER; BLOCK PROGRAMME OFFICER
|
January 5, 2010 |
|
A K KURIAN Vs. KERALA STATE BAMBOO CORPORATION LIMITED
|
October 21, 2010 |
|
A K MINI ALIAS MINIPODIYAN Vs. JWALA SAJIKUMAR
|
February 22, 2010 |
|
A K NAZEER Vs. STATE OF KERALA
|
December 1, 2010 |
|
A K RAGHAVAN Vs. SUSHAMMA BABU
|
December 6, 2010 |
|
A K SUNITH KURIAN Vs. CONTROLLER OF EXAMINATION
|
September 24, 2010 |
|
A LEELAMMA Vs. STATE OF KERALA
|
October 22, 2010 |
|
A M CHACKOCHAN Vs. ABBAS E AND ORS
|
November 19, 2010 |
|
A M SABIRA Vs. STATE OF KERALA
|
November 4, 2010 |
|
A M VASUDEVAN Vs. V P HARIDASAN
|
November 12, 2010 |
|
A P RAHMATH Vs. DISTRICT COLLECTOR
|
September 29, 2010 |
|
A P SASI Vs. MARYKUTTY KURIAKOSE
|
November 30, 2010 |
|
A PRAVEEN Vs. HIGH COURT OF KERALA
|
January 8, 2010 |
|
A R ANILKUMAR Vs. GOPALAN NAIR
|
December 21, 2010 |
|
A R RETHEESH CHANDRAN Vs. SAROJINI AMMA
|
December 2, 2010 |
|
A RAVEENDRAN Vs. ANOOP E
|
December 9, 2010 |
|
A S NIZAMUDHEEN Vs. DISTRICT COLLECTOR MALAPPURAM
|
December 1, 2010 |
|
A SAINUDHEEN Vs. MURALEEDHARAN
|
December 23, 2010 |
|
A SHUMSUDEEN Vs. G SUDHAKARAN NAIR
|
September 22, 2010 |
|
A SIVA SUBRAMANIAN Vs. SYRANDRI
|
December 23, 2010 |
|
A SUMA Vs. KERALA PUBLIC SERVICE COMMISSION
|
December 15, 2010 |
|
A SUMA Vs. STATE OF KERALA
|
August 5, 2010 |
|
A SUSHAMA Vs. DISTRICT COLLECTOR
|
July 23, 2010 |
|
A T JOSE Vs. K M SHAJI
|
December 20, 2010 |
|
A V SHAFEEQUE S/O HAMEED Vs. K T MUHAMMED ALI, S/O HASSANKUTTY HAJI
|
November 29, 2010 |
|
A V THOMAS AND COMPANY Vs. C D JAMES ALIAS TOMY CHAKKALAYIL
|
December 3, 2010 |
|
A ZEENATH, W/O S SHAFI MUSALIAR Vs. A LAILA W/O HASHIM AND ORS
|
November 29, 2010 |
|
A. KALIMUTHU, NITHYAGOMATHI POWER Vs. THE COMMERCIAL TAX OFFICER (WC)
|
October 20, 2010 |
|
A. MISBAH, SOCIAL WORKER Vs. UNION OF INDIA (UOI),
|
July 23, 2010 |
|
A. MOSES Vs. DISTRICT COLLECTOR
|
September 13, 2010 |
|
A. SIYAD S/O KUNJAMU Vs. THE STATE OF KERALA AND ORS.
|
August 19, 2010 |
|
A.A. AZAD, S/O. A.M. ABDUL RAHMAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
July 13, 2010 |
|
A.I. POTHEN Vs. MALAYALAPUZHA GRAMA PANCHAYATH
|
October 8, 2010 |
|
A.J. JOSEPH Vs. STATE OF KERALA, REPRESENTED BY SECRETARY,
|
October 29, 2010 |
|
A.K. ABOOBACKER, L.D. CLER. Vs. LOCAL SELF GOVERNMENT DEPARTMENT AND PANANGAD GRAMA PANCHAYATH
|
September 7, 2010 |
|
A.K. ANJANA W/O RATHEESH KUMAR Vs. THE STATE OF KERALA AND ORS.
|
September 2, 2010 |
|
A.K. GOPAKUMAR Vs. STATE OF KERALA
|
August 6, 2010 |
|
A.K. GOPALAN Vs. UNION OF INDIA (UOI) REP. BY SECRETARY AND COCHIN PORT TRUST
|
April 8, 2010 |
|
A.M. PREMBHUSHAN Vs. N.S. THULASIDAS
|
September 6, 2010 |
|
A.P. VAREED, S/O. POULOSE A.V. Vs. THE KERALA STATE ROAD TRANSPORT AND
|
February 15, 2010 |
|
A.R. NARAYANAN Vs. THE COMMISSIONER, MALABAR DEVASWOM BOARD AND THE EXECUTIVE OFFICER
|
August 5, 2010 |
|
A.R.S. VADHYAR Vs. THE KERALA STATE ELECTRICITY BOARD AND ORS.
|
June 2, 2010 |
|
A.V. GEORGE S/O VAREETH Vs. STATE OF KERALA, COMMISSIONER OF POLICE AND CIRCLE INSPECTOR OF POLICE
|
September 7, 2010 |
|
A.V. MOHAMMEDUNNI HAJI Vs. K. VIJAYAN @ VIJAYABHANU KAPRAT AND ORS.
|
September 22, 2010 |
|
A.V. SALEEM S/O. HASSAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
May 28, 2010 |
|
AAQUIB M A Vs. DISTRICT EDUCATION OFFICER CHAIRMAN
|
December 13, 2010 |
|
ABBAS Vs. CITY COMMISSIONER OF POLICE
|
October 19, 2010 |
|
ABBAS CASHEW COMPANY Vs. BOND COMMODITIES
|
July 8, 2010 |
|
ABDUL ASEES Vs. STATE OF KERALA
|
August 31, 2010 |
|
ABDUL AZEEZ Vs. UNION OF INDIA
|
September 15, 2010 |
|
ABDUL AZEEZ Vs. STATE OF KERALA
|
January 6, 2010 |
|
ABDUL AZEEZ Vs. L.I.W.A. EDUCATIONAL CHARITABLE SOCIETY
|
June 18, 2010 |
|
ABDUL BASHEER Vs. CITY GOLD FASHION JEWELLERY
|
December 17, 2010 |
|
ABDUL GAFOOR Vs. SUB INSPECTOROF POLICE THRIRUR
|
December 8, 2010 |
|
ABDUL GAFOOR Vs. STATE OF KERALA
|
December 2, 2010 |
|
ABDUL GAFOOR Vs. STATE OF KERALA
|
November 11, 2010 |
|
ABDUL GAFOOR Vs. SUB INSPECTOR OF POLICE
|
February 17, 2010 |
|
ABDUL HALIM Vs. STATE
|
July 15, 2010 |
|
ABDUL JABBAR Vs. K S E B
|
January 22, 2010 |
|
ABDUL JABBAR P. M. Vs. KERALA STATE ELECTRICITY BOARD
|
February 22, 2010 |
|
ABDUL JALEEL Vs. SUB INSPECTOR OF POLICE
|
October 4, 2010 |
|
ABDUL JALEEL P. Vs. STATE OF KERALA AND THE KERALA PUBLIC SERVICE COMMISSION
|
October 6, 2010 |
|
ABDUL KADER Vs. STATE OF KERALA
|
August 12, 2010 |
|
ABDUL KALAM Vs. PLANTATION CORPORATION OF KERALA LTD
|
November 30, 2010 |
|
ABDUL KALAM AZAD A. Vs. THE STATE OF KERALA
|
July 30, 2010 |
|
ABDUL KARAIM S/O. MOHAMMED KUNJU AND Vs. THE CORPORATOIN OF THIRUVANANTHAPURAM
|
September 2, 2010 |
|
ABDUL KAREEM Vs. HASHIM
|
July 22, 2010 |
|
ABDUL KHADER Vs. BABY
|
March 22, 2010 |
|
ABDUL KHADER Vs. SAMEER
|
July 8, 2010 |
|
ABDUL KHANI Vs. A S VARGHESE
|
November 30, 2010 |
|
ABDUL LATHEEF Vs. STATE OF KERALA
|
March 11, 2010 |
|
ABDUL LATHEEF Vs. REVENUE DIVISIONAL OFFICER
|
September 15, 2010 |
|
ABDUL LATHEEF VAIDYAN Vs. M SHAHUL HAMEED ASAN
|
December 22, 2010 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
December 21, 2010 |
|
ABDUL MAJEED Vs. STATTE OF KERALA
|
September 29, 2010 |
|
ABDUL NASAR Vs. SEREENA @ SHEREENA AND ANR.
|
August 18, 2010 |
|
ABDUL NASER K Vs. DHANESWARI CHITS PVT LTD
|
November 30, 2010 |
|
ABDUL NAZAR S/O. YOUISUF Vs. STATE OF KERALA REPRESENTING S.H.O. AND KUNNUMPURATH SABOORA D/O. ABDULLA
|
August 4, 2010 |
|
ABDUL NAZEER S/O AHAMMED KOYA Vs. STATE OF KERALA AND ORS
|
November 26, 2010 |
|
ABDUL RAHIMAN Vs. C L RAFFI
|
December 22, 2010 |
|
ABDUL RAHIMAN T A Vs. CHIEF ELECTRICAL INSPECTOR
|
September 28, 2010 |
|
ABDUL RAHMAN Vs. MAIMOONA M S
|
November 16, 2010 |
|
ABDUL RAHMAN KUNJU, S/O. MUHAMMED Vs. STATE OF KERALA,
|
September 23, 2010 |
|
ABDUL RAZACK T K Vs. NASEERA M K
|
December 6, 2010 |
|
ABDUL RAZAK N. Vs. DILEEP S/O SASI AND ORS.
|
September 8, 2010 |
|
ABDUL SALAM J. HEAD OF SECTION (RETIRED) Vs. THE STATE OF KERALA,
|
January 18, 2010 |
|
ABDUL SATHAR Vs. STATE BANK OF TRAVANCORE
|
January 28, 2010 |
|
ABDUL SATHAR M G Vs. STATE OF KERALA
|
July 19, 2010 |
|
ABDUL SHAJAR Vs. ABDUL SALAM
|
August 10, 2010 |
|
ABDUL SHAJAR Vs. ABDUL SALAM
|
October 8, 2010 |
|
ABDULLA A K Vs. DISTRICT COLLECTOR
|
September 29, 2010 |
|
ABDULLA C. H Vs. STATE OF KERALA
|
February 23, 2010 |
|
ABDULLA HAJI Vs. KRISHNAN
|
September 16, 2010 |
|
ABDULLA KUNHI Vs. CBI
|
November 9, 2010 |
|
ABDULLAKOYA THANGAL Vs. STATE OF KERALA
|
March 19, 2010 |
|
ABDURAHIMAN Vs. KHAIRUNNEESA
|
March 1, 2010 |
|
ABHIJITH R. PRASAD Vs. STATE OF KERALA REPRESENTED AND THE CIRCLE INSPECTOR OF POLICE
|
June 25, 2010 |
|
ABHILASH Vs. DISTRICT COLLECTOR AND ORS
|
December 23, 2010 |
|
ABHILASH T T Vs. KESAVAN
|
November 4, 2010 |
|
ABID Vs. REVENUE DIVISIONAL OFFICER
|
July 19, 2010 |
|
ABIDA Vs. GOVERNMENT OF INDIA
|
November 8, 2010 |
|
ABIDE C.H Vs. NORTH MALABAR GRAMIN BANK,
|
June 2, 2010 |
|
ABITHA D/O. LATE VIKRAM SING Vs. SHANIL KUMAR GOPI
|
July 8, 2010 |
|
ABOOBACKER Vs. MUHAMMED K M
|
November 30, 2010 |
|
ABOOBACKER Vs. M K CHANDRAN
|
December 22, 2010 |
|
ABOOBACKER Vs. NARAYANAN
|
August 31, 2010 |
|
ABOOBACKER M. Vs. STATE OF KERALA
|
June 29, 2010 |
|
ABRAHAM Vs. STATE OF KERALA
|
March 26, 2010 |
|
ABRAHAM K. MATHEN Vs. DR. PREETHI YOHANNAN
|
May 28, 2010 |
|
ABY ENGINEERS AND CONSULTANTS (P) LTD., Vs. SALES TAX OFFICER (RESERVE)
|
March 5, 2010 |
|
ABY STEPHEN Vs. RANNY - PERUNAD GRAMA PANCHAYAT AND
|
July 27, 2010 |
|
ACCEL FRONTLINE LTD Vs. STATE OF KERALA
|
July 7, 2010 |
|
ACCOUNTS OFFICER PENSION SANCTION Vs. K J MARIYAMMA
|
March 24, 2010 |
|
ACHANKUNJU Vs. I T PARK KUNDARA
|
August 3, 2010 |
|
ADAT FARMERS CO OP BANK LTD Vs. KLDC
|
October 19, 2010 |
|
ADV D B BINU Vs. GOVERNOR OF KERALA
|
November 26, 2010 |
|
ADV M PHILIP KOSHY Vs. PROF SAJI CHACKO
|
April 16, 2010 |
|
ADV PRAMOD CHAKRAVARTHY Vs. CIRCLE INSPECTOR OF POLICE
|
November 8, 2010 |
|
ADV. SEBY JOSEPH Vs. THRISSUR CORPORATION AND
|
August 19, 2010 |
|
ADVANCED CONSTRUCTION TECHNOLOGIES Vs. INTELLIGENCE INSPECTOR
|
October 13, 2010 |
|
ADVOCATE K.J. ALPHONS KANNANTHANAM Vs. BAR COUNCIL OF KERALA,
|
November 3, 2010 |
|
ADVOCATE M L GEORGE Vs. HIGH COURT OF KERALA
|
March 30, 2010 |
|
AFCONS INFRASTRUCTURE LIMITED Vs. CHAIRMAN AND GOSHREE ISLAND DEVELOPMENT AUTHORITY
|
November 19, 2010 |
|
AGHIN INNOVATIONS ANNIE HALL ROAD Vs. INTELLIGENCE INSPECTOR
|
November 11, 2010 |
|
AGNES ALIAS KUNJUMOL Vs. REGEENA THOMAS
|
May 18, 2010 |
|
AHAMMED ALI M Vs. NAZRIN BANU
|
November 11, 2010 |
|
AHAMMED KANNU S/O. ABDUL REHMAN, Vs. STATE OF KERALA
|
January 5, 2010 |
|
AHAMMED MANAF Vs. SUB INSPECTOR OF POLICE
|
November 12, 2010 |
|
AHAMMED THAYIL Vs. V. BADRILAKSHMI
|
March 5, 2010 |
|
AIMUTTY Vs. SPECIAL DEPUTY COLLECTOR
|
September 27, 2010 |
|
AISABI Vs. GOVERNMENT OF INDIA
|
June 15, 2010 |
|
AISHA SALAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
October 18, 2010 |
|
AISWARYA ASSOCIATES Vs. UNION OF INDIA AND OTHERS
|
January 21, 2010 |
|
AJAYA GHOSH K C Vs. STATE OF KERALA
|
November 29, 2010 |
|
AJAYAKUMAR Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 20, 2010 |
|
AJAYAN Vs. SUB INSPECTOR OF POLICE ALUVA
|
October 4, 2010 |
|
AJAYAN ALIAS BABY Vs. STATE OF KERALA
|
December 7, 2010 |
|
AJAYKUMAR NAIR AND VIJAYAN, BOTH S/O SUDHAKARAN NAIR Vs. STATE OF KERALA AND ASHA R , D/O RAVEENDRAN PILLAI
|
November 26, 2010 |
|
AJI Vs. STATE OF KERALA
|
May 24, 2010 |
|
AJITH K N Vs. STATE OF KERALA
|
May 18, 2010 |
|
AJITH KUMAR Vs. STATE OF KERALA
|
December 15, 2010 |
|
AJITH KUMAR G Vs. PRABHAKARAN,; K RAVI,; B RADHAKRISHNAN AND V K BALAKRISHNAN
|
November 30, 2010 |
|
AJITH PAUL ABRAHAM AND ORS. Vs. MAHATMA GANDHI UNIVERSITY AND ANR.
|
September 13, 2010 |
|
AJITHA P., PRINCIPAL Vs. STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY
|
September 14, 2010 |
|
AJMAL A Vs. SAI RAVINDRAN
|
November 30, 2010 |
|
AJO THOMAS Vs. STATE ELECTION COMMISSION REPRESENTED,
|
October 14, 2010 |
|
AKBAR M Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 4, 2010 |
|
AKHIL M KUMAR Vs. MAHATMA GANDHI UNIVERSITY
|
September 24, 2010 |
|
AKHILA THIRUVITHAMCORE MALA ARAYA MAHA AND Vs. STATE OF KERALA AND ORS.
|
July 26, 2010 |
|
AKSH OPTIFIBRE LIMITED Vs. BHARAT SANCHAR NIGAM LTD AND ORS
|
December 3, 2010 |
|
AL AMEEN HAJ GROUP Vs. GOVERNMENT OF INDIA
|
September 13, 2010 |
|
ALAPPUZHA MUHIYIDEEN MASJID ASSOCIATION Vs. ABDULKHADER
|
November 30, 2010 |
|
ALAVI Vs. STATE OF KERALA
|
August 5, 2010 |
|
ALBERT MATHEW S/O MATHEW Vs. KOTTAYAM MUNICIPALITY
|
August 18, 2010 |
|
ALEX A VARGHESE Vs. K S E B
|
July 30, 2010 |
|
ALEX EMMANUEL Vs. STATE OF KERALA
|
September 23, 2010 |
|
ALEX THOMAS Vs. RAJAN
|
November 9, 2010 |
|
ALEXANDER Vs. CHARLY
|
November 8, 2010 |
|
ALEXANDER Vs. KOTTAYAM MUNICIPALITY
|
March 25, 2010 |
|
ALEXANDER DANIEL Vs. COMMISSIONER OF POLICE ERNAKULAM
|
September 27, 2010 |
|
ALFRED C.S. Vs. COCHIN UNIVERSITY OF SCIENCE AND REGISTRAR, COCHIN UNIVERSITY
|
April 6, 2010 |
|
ALI Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
March 30, 2010 |
|
ALI Vs. SUMESH
|
June 8, 2010 |
|
ALIYAR K.M. Vs. THE SECRETARY AND THE REGIONAL PASSPORT OFFICER
|
August 3, 2010 |
|
ALIZA DSOUZA Vs. APPELLATE AUTHORITY
|
October 19, 2010 |
|
ALL KERALA SECURITY SERVICE EMPLOYEES Vs. THE REGIONAL PROVIDENT FUND AND THE LABOUR COMMISSIONER
|
September 27, 2010 |
|
ALLAHABAD BANK Vs. LEY BROS
|
January 22, 2010 |
|
ALLEPPEY URBAN CO-OPERATIVE BANK LTD. Vs. J. BALAKRISHNAN AND K.J. VIJAYAKUMAR
|
November 2, 2010 |
|
ALOCIOUS FERNANDEZ Vs. J JOOSA MORIAS
|
September 17, 2010 |
|
ALOCIOUS FERNANDEZ Vs. J MOOSA MORAIS
|
November 29, 2010 |
|
ALPHONSA V L Vs. STATE OF KERALA
|
December 28, 2010 |
|
ALTIMA TOURS AND TRAVELS PRIVATE Vs. UNION OF INDIA
|
October 14, 2010 |
|
ALUKKAS EXPORTERS Vs. COMMISSIONER OF INCOME TAX
|
February 8, 2010 |
|
ALWAYE FERTILIZER INDUSTRIES PVT. LTD. Vs. KERALA FINANCIAL CORPORATION
|
August 13, 2010 |
|
ALWAYE SUGAR AGENCY Vs. COMMERCIAL TAX OFFICER
|
August 16, 2010 |
|
AMBATTU JOY MATHEW Vs. A M GOPALAN
|
December 17, 2010 |
|
AMBATTUKAVU BHAGAVATHY KSHETHRA SAMITHY Vs. STATE OF KERALA
|
September 28, 2010 |
|
AMBIKA GOPALAN W/O. LATE GOPALAN Vs. RETURNING OFFICER AND ORS.
|
October 14, 2010 |
|
AMBIKA KUMARI B Vs. STATE OF KERALA
|
September 24, 2010 |
|
AMBIKA M P Vs. CHIEF ENGINEER
|
February 19, 2010 |
|
AMBIKA PAPPU Vs. DISTRICT COLLECTOR ERNAKULAM
|
February 17, 2010 |
|
AMBILI N Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 27, 2010 |
|
AMBUJAKSHAN Vs. BHANUMATHY VASANTHA
|
October 26, 2010 |
|
AMBUJAKSHI Vs. SUDHEER
|
December 8, 2010 |
|
AMEER A P Vs. DEPUTY DIRECTOR DIARY DEVELOPMENT DEPARTMENT
|
October 13, 2010 |
|
AMINA Vs. CIRCLE INSPECTOR OF POLICE
|
October 18, 2010 |
|
AMINA D/O. LATE ABOOBACKER Vs. B.A. ABDUL HAMEED AND THE SUB INSPECTOR OF POLICE
|
May 31, 2010 |
|
AMINA, Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
|
July 12, 2010 |
|
AMINAMOL Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
|
September 13, 2010 |
|
AMITH JACOB Vs. MAHATMA GANDHI UNIVERSITY
|
November 8, 2010 |
|
AMMINI Vs. SHALINI M P
|
November 16, 2010 |
|
AMMINI P PALANI ALIAS AMMINIYAMMAL Vs. LALIKUMAR MATHEW
|
December 7, 2010 |
|
AMMINI, D/O. KOCHURAMAN Vs. STATE OF KERALA
|
April 5, 2010 |
|
AMMUKKUTTY AMMA KRISHNAKUMARI Vs. RAJASEKHARAN NAIR
|
December 15, 2010 |
|
AMRITHA Vs. MANAGING DIRECTOR, KERALA STATE ROAD AND LUCOS, S/O THOMAS
|
September 13, 2010 |
|
AMRITHA REJI Vs. UNION OF INDIA
|
October 29, 2010 |
|
AMRTA K. MENON Vs. THE MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
|
November 10, 2010 |
|
ANAKKAYAM JUMA ATH PALLI AND MADRASA Vs. KERALA WAKF BOARD
|
October 7, 2010 |
|
ANANAKKU MUSLIM JAMA-ATH Vs. SHIHABUDEEN, S/O. MUHAMMED KOUD,
|
November 8, 2010 |
|
ANAND THOMAS Vs. KERALA VYAPARI VYAVASAI EKOPANA SAMITHI
|
September 27, 2010 |
|
ANANDAKUMAR Vs. SRI S.S. KUMAR
|
August 13, 2010 |
|
ANANDAM AND C A KUNHIKRISHNAN Vs. SUB INSPECTOR OF POLICE AND RAJU, S/O XAVIER
|
December 22, 2010 |
|
ANANDAN Vs. SUPERINTENDENT OF POLICE
|
October 28, 2010 |
|
ANANDAN Vs. DIRECTOR GENERAL OF POLICE
|
September 16, 2010 |
|
ANANDAN R H S S T Vs. STATE OF KERALA
|
October 13, 2010 |
|
ANANDAVEL Vs. FOOD INSPECTOR
|
June 17, 2010 |
|
ANANTHA PAI Vs. GOPALA PAI
|
January 11, 2010 |
|
ANAS M Vs. CALICUT UNIVERSITY
|
September 24, 2010 |
|
ANDIYAN VALAPPIL MUHAMMED HAJI Vs. STATE OF KERALA
|
January 29, 2010 |
|
ANEES C A Vs. SUPERINTENDENT OF POLICE
|
December 21, 2010 |
|
ANEESH Vs. SUPERINTENDENT OF POLICE AND ORS.
|
August 20, 2010 |
|
ANEESH KUMAR Vs. EDAVANAKADU AYYAMPILLY FISHERMEN
|
August 17, 2010 |
|
ANGLO INDIAN ASSOCIATION Vs. DISTRICT EDUCATION OFFICER AND ORS.
|
September 3, 2010 |
|
ANI ALIAS ANJANEYAN Vs. ANJU THOMAS
|
December 22, 2010 |
|
ANIL G Vs. STATE OF KERALA
|
December 1, 2010 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
August 19, 2010 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
September 15, 2010 |
|
ANIL KUMAR Vs. CIRCLE INSPECTOR OF POLICE
|
September 29, 2010 |
|
ANIL KUMAR BABU T K Vs. STATE OF KERALA
|
November 30, 2010 |
|
ANIL KUMAR N R Vs. JOHNY K C
|
December 6, 2010 |
|
ANIL KUMAR S Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
|
January 20, 2010 |
|
ANILA BABU AND SHERI MOHAN Vs. STATE OF KERALA AND THE COCHIN PORT TRUST
|
September 17, 2010 |
|
ANILKUMAR Vs. HONEY
|
December 23, 2010 |
|
ANISH GEORGE Vs. GOVERNMENT OF INDIA
|
September 29, 2010 |
|
ANITHA RAJAN Vs. R D O THRISSUR
|
February 23, 2010 |
|
ANITHA S NAIR; HARIKUMAR S Vs. STATE OF KERALA,; CONTROLLING OFFICER AND PRINCIPAL AND; PRINCIPAL
|
August 30, 2010 |
|
ANITHA SURESH PROPRIETOR Vs. ABDUL SATHAR KAKKICHI
|
August 2, 2010 |
|
ANJANEYAN U. @ ANI S/O. MR. M.N. KARTHA Vs. ANJU THOMAS D/O. MR. THOMAS
|
May 21, 2010 |
|
ANJU R. D/O M.D. MANI Vs. STATE OF KERALA,
|
September 15, 2010 |
|
ANNAMMA @ ANNAM Vs. THE DISTRICT COLLECTOR,
|
September 3, 2010 |
|
ANNAMMA V C Vs. STATE OF KERALA
|
October 7, 2010 |
|
ANNAMMA VARGHESE Vs. REGIONAL TRANSPORT AUTHORITY
|
November 8, 2010 |
|
ANNIAMMA MATHEW W/O. ABRAHAM MATHEW, Vs. ALICHEN VARGHESE S/O. KUNJUNJU KUTTY,
|
January 8, 2010 |
|
ANNIE Vs. V J A RICHARD
|
June 2, 2010 |
|
ANNIE THOMAS Vs. THOMAS JOHN
|
October 18, 2010 |
|
ANOOP K. Vs. STATE OF KERALA AND THE DISTRICT EDUCATIONAL OFFICER
|
September 22, 2010 |
|
ANOOP MOHANAN S/O. MOHANAN Vs. THE DISTRICT COLLECTOR
|
April 8, 2010 |
|
ANOOP P R Vs. GOPI P D
|
November 15, 2010 |
|
ANOOP. A. Vs. ATHIRA S. BABU AND ORS.
|
July 16, 2010 |
|
ANOOPKUMAR K.V. S/O GOPALAN Vs. THE KANNUR UNIVERSITY AND THE CONTROLLER OF EXAMINATION
|
September 20, 2010 |
|
ANSAR HUSSAIN Vs. KERALA STATE AUDIO VISUAL AND REPROGRAPHIC CENTRE
|
June 8, 2010 |
|
ANSARI KAVUVILA VEEDU Vs. REENA
|
October 26, 2010 |
|
ANSARUL MUSLIMEEN SANGAM SECRETARY Vs. KALAKAPPARA AHAMED HAJI
|
December 2, 2010 |
|
ANTO, S/O. KOCHUVAREED Vs. GEORGE, S/O. JOSE AND MANAGER, ORIENTAL INSURANCE CO. LTD.
|
September 20, 2010 |
|
ANTONY Vs. OUSEPH
|
October 27, 2010 |
|
ANTONY Vs. JOSEPH
|
June 21, 2010 |
|
ANTONY Vs. PADMAVATHY AMMA
|
February 19, 2010 |
|
ANTONY S/O DEVASSY Vs. JOSEPH S/O KALLELI VEETTIL PAPPU AND ORS.
|
August 18, 2010 |
|
ANTONY THOMAS Vs. STATE OF KERALA
|
June 25, 2010 |
|
ANU GEORGE Vs. KANNUR UNIVERSITY
|
December 28, 2010 |
|
ANU SALIM W/O M.A. SALIM AND Vs. STATE OF KERALA AND
|
July 29, 2010 |
|
ANUMON E S Vs. MAHATMA GANDHI UNIVERSITY
|
September 27, 2010 |
|
ANUPAMA DEVASSIA Vs. JERVIS JOEPH,
|
August 19, 2010 |
|
ANWAR M EASA Vs. DISTRICT COLLECTOR ERNAKULAM
|
February 2, 2010 |
|
ANZAR Vs. ABUBACKER
|
December 17, 2010 |
|
ANZAR, S/O ISMAIL Vs. STATE OF KERALA
|
December 14, 2010 |
|
APPU S/O. ITTAMAL Vs. BABURAJ S/O. KUTTAPU
|
October 19, 2010 |
|
APPUKUTTAN Vs. SASIKALA
|
October 4, 2010 |
|
APPUKUTTAN ACHARI Vs. SREE MULAMKADAKAM DEVI TEMPLE
|
November 10, 2010 |
|
ARATHI S Vs. STATE OF KERALA
|
November 30, 2010 |
|
ARAVIND NAIR R Vs. CALICUT UNIVERSITY
|
September 24, 2010 |
|
ARAVINDA RAJA Vs. ARAVINDAKSHAN
|
November 27, 2010 |
|
ARAVINDA RAJA Vs. ARAVINDAKSHAN
|
November 2, 2010 |
|
ARAVINDAKSHAN NAIR Vs. STATE OF KERALA AND THE GEOLOGIST, MINING AND GEOLOGY
|
September 14, 2010 |
|
ARCHAEOLOGICAL SURVEY OF INDIA Vs. SREE RAMA SWAMY KSHETRA KSHEMA SAMITHY
|
July 27, 2010 |
|
ARJUN KRISHNA K. S/O. T.K. JAYARAJ Vs. S. SNISHA D/O. SARADA SASI
|
May 18, 2010 |
|
ARUCHAMI Vs. MANOHARAN
|
December 1, 2010 |
|
ARUL DAS Vs. SALE ASSISTANT
|
December 17, 2010 |
|
ARUN Vs. STATE OF KERALA
|
August 2, 2010 |
|
ARUN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
February 4, 2010 |
|
ARUN B RAJ Vs. ASSISTANT SECRETARY CENTRAL BOARD
|
October 20, 2010 |
|
ARUN GOPAN Vs. SHO BALUSSERY POLICE STATION
|
November 10, 2010 |
|
ARUN K., Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 16, 2010 |
|
ARUN PRAKASH P R Vs. STATE OF KERALA AND AJITH S/O THANKAPPAN
|
December 2, 2010 |
|
ARUN S Vs. VICE CHANCELLOR
|
November 8, 2010 |
|
ARUNIMA P V Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 2, 2010 |
|
ASEENA ABUBAKER W/O ANAS Vs. VICE CHANCELLOR; PRINCIPAL; CONTROLLER OF EXAMINATIONS
|
January 8, 2010 |
|
ASHA AJIKUMAR Vs. SUB INSPECTOR OF POLICE,
|
September 30, 2010 |
|
ASHA K.S. Vs. STATE OF KERALA REP. BY THE DIRECTOR AND THE PRINCIPAL, GOVERNMENT V.H.S.S.
|
June 1, 2010 |
|
ASHA RANI Vs. MANAGER
|
October 5, 2010 |
|
ASHAR ALI Vs. STATE OF KERALA
|
March 2, 2010 |
|
ASHARAF Vs. DISTRICT COLLECTOR ERNAKULAM
|
October 19, 2010 |
|
ASHARAF BABU K Vs. P P RASLI
|
December 15, 2010 |
|
ASHIK MEHTAB S/O. M.K.C. KULLIATI AND SALIH S/O. SOOPY Vs. BALAKRISHNAN S/O. KUNHIRAMAN NAIR AND STATE OF KERLA
|
May 26, 2010 |
|
ASHISH NAMBOODIRI Vs. N NOUSHAD
|
August 2, 2010 |
|
ASHOK KUMAR JAIN Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 14, 2010 |
|
ASHOK KUMAR K Vs. MURALEEDAS K
|
December 3, 2010 |
|
ASHOKAN, Vs. STATE OF KERALA
|
May 17, 2010 |
|
ASHRAFF Vs. STATE OF KERALA
|
January 29, 2010 |
|
ASHRUFF Vs. STATE OF KERALA
|
October 26, 2010 |
|
ASHWIN ABRAHAM AND ORS. Vs. THE UNIVERSITY OF CALICUT AND THE CONTROLLER OF EXAMINATIONS
|
September 20, 2010 |
|
ASKAR ALI, S/O. HUSSAIN ALI Vs. ABDUL SALAM, S/O. ABDUL AZEEZ
|
November 3, 2010 |
|
ASLAM Vs. SHRIRAM TRANSPORT FINANCE CO LTD
|
December 20, 2010 |
|
ASOK KUMAR S/O. SOMASEKHARAN Vs. BAVA S/O. SULAIMAN,
|
October 26, 2010 |
|
ASOKAN Vs. KADER C M
|
November 12, 2010 |
|
ASOKAN VASU Vs. THE DEPUTY COMMISSIONER (APPEALS)
|
June 14, 2010 |
|
ASOKAN VASU S/O VASU Vs. DEPUTY COMMISSIONER (APPEALS),; COMMERCIAL TAXE OFFICER,; DHANALEKSHMI BANK LTD , KALLAMBALAM BRANCH AND CORPORATION BANK
|
August 10, 2010 |
|
ASOKAN VASU S/O. VASU Vs. THE DEPUTY COMMISSIONER (APPEALS),
|
October 8, 2010 |
|
ASSAIN Vs. KEERAN
|
July 23, 2010 |
|
ASSAINAR HAJI P T Vs. CORPORATION OF KOZHIKODE
|
November 8, 2010 |
|
ASSET HOMES PRIVATE LIMITED Vs. STATE OF KERALA
|
December 14, 2010 |
|
ASSISTANT COMMISSIONER Vs. MARTIN AND HARRIS PVT LTD
|
March 5, 2010 |
|
ASSISTANT COMMISSIONER OF CUSTOMS Vs. STATE OF KERALA
|
November 15, 2010 |
|
ASSOCIATION FOR HUMAN RIGHTS (AHR) Vs. STATE OF KERALA AND ORS.
|
August 13, 2010 |
|
ASWATHY Vs. STATE OF KERALA
|
October 12, 2010 |
|
ASWATHY S B Vs. STATE OF KERALA
|
September 27, 2010 |
|
ATLAS MOTORS Vs. STATE OF KERALA
|
August 10, 2010 |
|
ATTUKAL RADHAKRISHNAN Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
May 19, 2010 |
|
AUGUSTHY MATHAI Vs. J.C. KATARIA S/O. LATE SHIV LAL
|
September 14, 2010 |
|
AUGUSTINE Vs. ALBERT
|
November 11, 2010 |
|
AUGUSTINE @ JOY Vs. SAJEEV JOSEPH,
|
January 13, 2010 |
|
AUGUSTINE JOSEPH Vs. SHANTHAMMA JOHN
|
December 17, 2010 |
|
AVIRA JOSEPH Vs. VARGHESE MATHAI
|
July 7, 2010 |
|
AVIVYAN K.S. Vs. THE KERALA STATE ROAD TRANSPORT,
|
February 16, 2010 |
|
AYAKALI NADAR SONS Vs. SIVASANKARA PILLAI
|
March 1, 2010 |
|
AYISHA BEEBEE Vs. STATE OF KERALA
|
June 22, 2010 |
|
AYISHA S W/O ABDUL AZAD Vs. DISTRICT OFFICER; KERALA PUBLIC SERVICE COMMISSION
|
January 8, 2010 |
|
AYOOB Vs. SUB INSPECTOR OF POLICE
|
June 24, 2010 |
|
AYYAPPA MENON Vs. OLIVER FERNADEZ
|
April 9, 2010 |
|
AYYAPPADAS Vs. SAJEEV S/O. SUKUMARAN,
|
January 22, 2010 |
|
AYYAPPAN Vs. AMMUNNI
|
October 18, 2010 |
|
AYYAPPAN PILLAI R Vs. KERALA STATE ELECTRICITY BOARD
|
October 7, 2010 |
|
AYYAPPAN S/O. ISAKKIMUTHU AND ORS. Vs. STATE OF KERALA REP. BY THE SPECIAL
|
May 21, 2010 |
|
AZIZ K H Vs. SUB INSEPCTOR OF POLICE
|
October 4, 2010 |
|
B H RAVI Vs. B IBRAHIM HAJI
|
December 17, 2010 |
|
B K JAYACHANDRAN Vs. REGISTRAR
|
October 18, 2010 |
|
B SATHYAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
November 9, 2010 |
|
B SHOBHA LIKHITHA Vs. JUPDI PRASAD
|
December 10, 2010 |
|
B SREEKUMAR Vs. STATE OF KERALA
|
December 1, 2010 |
|
B SREEKUMARAN NAIR Vs. PADMAKUMARI
|
December 21, 2010 |
|
B SUDHEESH KUMAR, S/O BALAKRISHNA PILLAI AND ORS Vs. DEVI A PILLA, D/O AJI S PILLA
|
August 13, 2010 |
|
B V PAVITHRAN Vs. UNION OF INDIA
|
October 18, 2010 |
|
B. AMMINI Vs. STATE BANK OF TRAVANCORE,
|
May 20, 2010 |
|
B. GOPALAKRISHNA PILLAI Vs. KOLLAM CORPORATION
|
February 17, 2010 |
|
B. MOHAMMED SHERIF Vs. THE INTELLIGENCE INSPECTOR,
|
August 6, 2010 |
|
B. MOHANACHANDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 19, 2010 |
|
B. RADHAKRISHNAN Vs. P. BHAVADASAN
|
November 26, 2010 |
|
B. RETHNAMONY, W/O. RADHAKRISHNAN Vs. STATE OF KERALA AND ORS.
|
September 23, 2010 |
|
B. SANTHAKUMARIAMMA Vs. CHELLAMMA AND ORS.
|
February 25, 2010 |
|
B. SREEKUMAR Vs. VISHNU, PARAYAPARAMBIL
|
August 16, 2010 |
|
B.H. ABDULLA KUNHI Vs. THE STATE DE-LIMITATION COMMISSION
|
September 9, 2010 |
|
B.K. SATHAYANADHAN AND Vs. STATE ELECTION COMMISSIONER AND ORS.
|
July 27, 2010 |
|
BABU Vs. K S E B
|
January 5, 2010 |
|
BABU Vs. STATE OF KERALA
|
October 8, 2010 |
|
BABU Vs. DISTRICT COLLECTOR THRISSUR
|
November 8, 2010 |
|
BABU M.P. Vs. GIBY THOPPIL AUGUSTINE AND STATE OF KERALA
|
September 3, 2010 |
|
BABU SURENDRANATH Vs. ATHMADASAN
|
December 21, 2010 |
|
BABU Y., S/O. YESODHARAN Vs. STATE OF KERALA,
|
November 3, 2010 |
|
BABUDAS N R Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 1, 2010 |
|
BABUJI, S/O. K.N. DAMODARAN Vs. M.P. GEORGE, S/O. VARKEY PAPPACHAN
|
November 10, 2010 |
|
BABY Vs. SUKUMARAN
|
December 1, 2010 |
|
BABY @ JOHN S/O PANCHAKKATTU Vs. DISTRICT COLLECTOR AND ORS
|
December 10, 2010 |
|
BABY ANTONY Vs. INTELLIGENCE OFFICER
|
November 10, 2010 |
|
BABY GARVASIS ALIAS BABY T G Vs. MATHEW THOMAS
|
November 8, 2010 |
|
BABY M K Vs. KERALA STATE HEAD LOAD WORKERS
|
November 29, 2010 |
|
BABY MATHEW Vs. NELLIKKUZHI GRAMA PANCHAYATH
|
March 11, 2010 |
|
BABY MATHEW Vs. NELLIKKUZHI GRAMA PANCHAYAT
|
May 11, 2010 |
|
BABY ODAMPALLIL S/O. VARGHESE AND Vs. THE KERALA STATE ELECTION COMMISSION,
|
July 27, 2010 |
|
BABY P V Vs. K K LILLY
|
October 8, 2010 |
|
BABY RANJITH Vs. THE BANK OF INDIA AND
|
July 29, 2010 |
|
BAINDS TOWERS P LTD Vs. STATE OF KERALA
|
December 20, 2010 |
|
BAISIL ATTIPETTY Vs. JAYARAJAN
|
July 21, 2010 |
|
BAISIL ATTIPPETY ALIAS BASIL A G Vs. STATE OF KERALA
|
June 7, 2010 |
|
BALACHANDRA MENON Vs. STATE OF KERALA
|
October 4, 2010 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
March 10, 2010 |
|
BALACHANDRAN PILLAI Vs. PODIYAMMA THANKACHAN
|
December 1, 2010 |
|
BALAGOPALAN Vs. SYNDICATE BANK
|
April 9, 2010 |
|
BALAGOPALAN P K Vs. DY GENERAL MANAGER
|
April 9, 2010 |
|
BALAKRISHNAN S/O. MANIKKAN Vs. STATE OF KERALA
|
May 24, 2010 |
|
BALAMANI Vs. STATE OF KERALA
|
September 2, 2010 |
|
BALAN Vs. STATE OF KERALA
|
September 30, 2010 |
|
BALAN Vs. STATE OF KERALA
|
November 10, 2010 |
|
BALARAMACHANRA MENON H S A Vs. STATE OF KERALA
|
November 9, 2010 |
|
BALARAMAN Vs. T K RADHAKRISHNAN
|
November 8, 2010 |
|
BANK OF INDIA CHIEF AND AUTHORISED OFFICER, C R LATHA Vs. BABY RANJIT
|
November 16, 2010 |
|
BAR COUNCIL OF KERALA Vs. T D PARAMESWARAN UNNI
|
March 23, 2010 |
|
BASARIYA K Vs. STATE OF KERALA
|
October 14, 2010 |
|
BASF POLYURETHANES INDIA LTD Vs. INTELLIGENCE INSPECTOR
|
October 6, 2010 |
|
BASHEER Vs. STATE OF KERALA
|
August 11, 2010 |
|
BASHEER J. Vs. STATE OF KERALA
|
July 20, 2010 |
|
BASHEER MOHAMMED AND T. MOHAMMED Vs. M. MUHAMMED S/O MOIDEEN AND ORS.
|
September 3, 2010 |
|
BASIL M PAUL Vs. STATE OF KERALA
|
August 3, 2010 |
|
BASITH C. S/O. MUHAMMED KOYA AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
March 19, 2010 |
|
BEEBI SUBAIDA Vs. PARAKANDY ABDUL VAHID, S/O. ANTHRU AND P.K. NASEEMA, KANNUR STEEL AGENCIES
|
November 11, 2010 |
|
BEENA Vs. BALAKRISHNAN NAIR
|
June 2, 2010 |
|
BEENA Vs. ALI JAFFER
|
October 26, 2010 |
|
BEENA D/O KURIAKKOSE Vs. THE UNION OF INDIA (UOI) REPRESENTED BY PAY AND ACCOUNTS OFFICER II AND THE CENTRAL BANK OF INDIA
|
June 2, 2010 |
|
BEENA JAYADEVAN Vs. ROY MATHEW
|
September 27, 2010 |
|
BEENA KANNAN Vs. MATHEW
|
March 18, 2010 |
|
BEENA PALLIYIL RAJAN Vs. STATE OF KERALA
|
February 24, 2010 |
|
BEENA PRATHAPAN Vs. STATE OF KERALA
|
November 10, 2010 |
|
BELSI Vs. COPORATE MANAGEMENT OF LATIN CATHOLIC SCHOOLS
|
March 18, 2010 |
|
BELSI M Vs. COPORATE MANAGEMENT OF LATIN CATHOLIC SCHOOLS
|
March 24, 2010 |
|
BENCY Vs. PRECELINE GEORGE
|
June 4, 2010 |
|
BENNICHAN ALIAS CHACKO Vs. K X MARY ALIAS USHA
|
December 10, 2010 |
|
BENNY JOSEPH Vs. STATE OF KERALA
|
September 20, 2010 |
|
BENNY K K AND K J JOSEPH Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH AND ORS
|
August 10, 2010 |
|
BENNY PATHROSE Vs. TRANSPORT COMMISSIONER TRIVANDRUM
|
September 24, 2010 |
|
BENNY S S/O LATE SELVANAYAKAM Vs. STATE OF KERALA REP BY ITS SECRETARY AND ANR
|
November 18, 2010 |
|
BENNY T A Vs. VILLAGE OFFICER
|
October 19, 2010 |
|
BENNY. K.K. AND K.J. JOSEPH Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH,
|
October 8, 2010 |
|
BERNY @ M.X. PAUL Vs. T.K. FRANCIS
|
September 3, 2010 |
|
BETTY SAJI Vs. STATE OF KERALA
|
December 21, 2010 |
|
BEXY MICHAEL Vs. MICHAEL A J
|
October 6, 2010 |
|
BHADRAN AND SASIKUMAR Vs. THE STATE OF KERALA
|
April 7, 2010 |
|
BHAGEERATHY D/O SREEDHARAN Vs. STATE OF KERALA AND ORS
|
September 3, 2010 |
|
BHAGYALAKSHMI D/O. CHANDUKUTTY Vs. PAVITHRAN S/O. KOYILOTH ERECHANKANDIYIL AND ORS.
|
September 2, 2010 |
|
BHAGYALAKSHMY Vs. R T A PALAKKAD
|
April 9, 2010 |
|
BHANDARI POWER LINES PVT. LTD. Vs. UNION OF INDIA
|
May 17, 2010 |
|
BHANUMATHI Vs. K R SARVOTHAMAN
|
November 2, 2010 |
|
BHARATH SANCHAR NIGAM LTD Vs. TAHSILDAR
|
October 26, 2010 |
|
BHARATHI, W/O SEKHARAN Vs. UNION OF INDIA AND STATE OF KERLA
|
November 19, 2010 |
|
BHARGAVAN S/O. MALLAN Vs. THE STATE OF KERALA
|
April 7, 2010 |
|
BHARTI TELEVENTURES LIMITED Vs. STATION HOUSE OFFICER
|
October 14, 2010 |
|
BHASKAR Vs. STATE OF KERALA
|
January 30, 2010 |
|
BHASKARAN Vs. SHOBHA
|
October 1, 2010 |
|
BHASKARAN K Vs. STATE DELIMITATION COMMISSION AND ORS
|
August 30, 2010 |
|
BHASKARAN NAMBI T K Vs. PUTHIYOTTIL SURESH BABU
|
December 15, 2010 |
|
BHASKARAN S/O PADINJAREKUNNATH ITTY Vs. M.K. SURESH S/O MARAMUTTATH KUNJU,
|
August 18, 2010 |
|
BHASKARAN, GOVERNMENT CONTRACTOR Vs. DISTRICT COLLECTOR,
|
September 14, 2010 |
|
BHAVANI RAMAN Vs. SUPERINTENDENT OF POLICE
|
August 11, 2010 |
|
BHAVANS VIDHYA MANDIR Vs. THE ASSISTANT PROVIDENT FUND
|
January 6, 2010 |
|
BIBIN SON OF BABU Vs. STATE OF KERALA
|
August 13, 2010 |
|
BIJI A. KURUVILA S/O KURUVILA Vs. SANTHA W/O LATE SASI AND SARANYA D/O LATE SASI
|
September 7, 2010 |
|
BIJOY GEORGE S/O N.I. GEORGE Vs. THE STATE OF KERALA AND ORS.
|
September 8, 2010 |
|
BIJU Vs. STATE OF KERALA
|
August 5, 2010 |
|
BIJU Vs. STATE ELECTION COMMISSION
|
July 28, 2010 |
|
BIJU Vs. SASIDHARAN NAIR
|
December 10, 2010 |
|
BIJU Vs. SHAJI
|
December 23, 2010 |
|
BIJU C V Vs. DEEBA MOLE
|
September 23, 2010 |
|
BIJU K G Vs. STATE OF KERALA
|
November 8, 2010 |
|
BIJU SURESH, S/O. BABU K. SURESH Vs. THE STATE OF KERALA AND ORS.
|
October 26, 2010 |
|
BIJU THOKMAS Vs. STATE OF KERALA
|
December 6, 2010 |
|
BIJU THOMAS Vs. KUNJUMON
|
December 23, 2010 |
|
BIJU XAVIER Vs. CHRISTY FERNANDEZ
|
November 9, 2010 |
|
BIJU XAVIER Vs. CHRISTY FERNANDEZ
|
November 10, 2010 |
|
BIJU XAVIER Vs. CHRISTY FERNANDEZ
|
October 7, 2010 |
|
BINDHU PHILIPS Vs. SUNIL JACOB
|
September 8, 2010 |
|
BINDIYA S Vs. C S KRISHNA KUMAR
|
September 27, 2010 |
|
BINDU Vs. FIJO
|
December 15, 2010 |
|
BINDU K Vs. STATE OF KERALA
|
September 29, 2010 |
|
BINDU VARGHESE Vs. STATE OF KERALA
|
September 15, 2010 |
|
BINDUMOL JOSEPH Vs. KERALA PUBLIC SERVICE COMMISSION
|
November 30, 2010 |
|
BINI K.P. D/O. PADMANABHAN Vs. KERALA STATE ELECTRICITY BOARD,
|
January 6, 2010 |
|
BINI N.S., STAFF NURSE GRADE-II Vs. THE DIRECTOR, INSURANCE MEDICAL SERVICE AND ORS.
|
July 29, 2010 |
|
BINIL KUMAR Vs. MINIMOL ALIAS MINI ANIL KUMAR
|
November 4, 2010 |
|
BINOJ S O Vs. RAMLA BEEVI
|
September 15, 2010 |
|
BINOY Vs. DISTRICT COLLECTOR
|
October 19, 2010 |
|
BINU Vs. STATE OF KERALA
|
December 9, 2010 |
|
BINU Vs. DISTRICT SUPERINTENDENT OF POLICE
|
December 22, 2010 |
|
BINU AND COMPANY Vs. KERALA STATE ELECTRICITY BOARD
|
August 10, 2010 |
|
BINU D B Vs. GOVERNOR
|
August 17, 2010 |
|
BINU K.V. AND SIJU. K.G. Vs. KERALA STATE ELECTRICITY BOARD,
|
September 16, 2010 |
|
BINU KRISHNAN Vs. CHELLAPPAN PILLAI
|
December 10, 2010 |
|
BINU N P Vs. SUB DIVISIONAL MAGISTRATE RDO
|
October 8, 2010 |
|
BIODIGITAL P LTD Vs. STATE OF KERALA
|
September 20, 2010 |
|
BOBAN JOSEPH Vs. MANIKANTAN NAIR
|
June 25, 2010 |
|
BOBAN THOMAS Vs. KOTTAYAM MUNICIPALITY
|
February 22, 2010 |
|
BPL AND PSP WORKERS UNION Vs. BPL LTD
|
November 22, 2010 |
|
BPL LTD Vs. PEGASUS ASSETS RECONSTRUCTION P LTD
|
November 22, 2010 |
|
BRIHASPATHI ALIAS IMBICHI Vs. RAMADASAN ALIAS SANKARAN
|
April 6, 2010 |
|
BRIJESH A S Vs. MAHATMA GANDHI UNIVERSITY
|
September 15, 2010 |
|
BRMSCO GARMENTS PVT LTD Vs. TEH SUB INSPECTOR OF POLICE
|
September 28, 2010 |
|
BUDHAPRAKASH Vs. JAMES K JOSEPH
|
December 1, 2010 |
|
BYJU Vs. MUNDATHIKKODU GRAMA PANCHAYAT
|
December 13, 2010 |
|
C A FELIX Vs. KERALA STATE ELECTRICITY BOARD
|
September 16, 2010 |
|
C ABDUL LATHEEF Vs. CHEMBUKANDY SAFIYA
|
August 6, 2010 |
|
C ARAVINDAKSHAN ASAN Vs. STATE OF KERALA
|
October 26, 2010 |
|
C B ARUN Vs. K T CHACKOCHAN ALIAS KANICHAI THOMAN
|
October 4, 2010 |
|
C B VALSALAKUMARI Vs. STATE OF KERALA
|
October 6, 2010 |
|
C C RUGMANI Vs. SECRETARY THRISSUR MUNICIPAL
|
December 22, 2010 |
|
C C THOMAS Vs. STATE OF KERALA REP BY THE SECRETARY CO-OPERATIVE DEPARTMENT GOVERNMENT OF KERALA SECRETARIAT
|
September 28, 2010 |
|
C CHENTHAMARA Vs. SECRETARY TO GOVERNMENT
|
October 29, 2010 |
|
C CHINNAMMA Vs. P M SAMUAL
|
August 3, 2010 |
|
C D PAUL Vs. IRINJALAKUDA KURIES AND FINANCE
|
December 22, 2010 |
|
C E SANTHAKUMARI; M G RAJASHREE; T S JAYAPRAKASH; LEELAMMA AUGUSTINE; SUMAYYA HUSSAIN Vs. STATE OF KERALA; COMMISSIONER AND SECRETARY; T A HUSSAIN KUTTY; V MOHANAKRISHNAN
|
January 7, 2010 |
|
C E V ABDUL GAFOOR Vs. C H HAMSA
|
December 21, 2010 |
|
C FACIL, PEON, SREE NILAKANTA Vs. DISTRICT OFFICER; DIRECTOR OF COLLEGIATE EDUCATION
|
January 8, 2010 |
|
C H ABDUL RAZAK AND ORS Vs. SUBAIR C H S/O ABDUL RAHIMAN AND ORS
|
December 9, 2010 |
|
C H ABOOBACKER Vs. STATE OF KERALA
|
December 23, 2010 |
|
C I KOSHY, S/O ABRAHAM Vs. ABRAHAM THOMAS
|
November 4, 2010 |
|
C J GEORGE Vs. GOVT OF KERALA
|
October 20, 2010 |
|
C JAYESH Vs. KERALA STATE TEXTILE CORPORATION LTD
|
November 8, 2010 |
|
C K ACHAN KUNJU Vs. STATE OF KERALA
|
October 14, 2010 |
|
C K BALACHANDRAN Vs. EXECUTIVE DIRECTOR (VIGILANCE); MANAGING DIRECTOR; MURALI, DRIVER, KSRTC, THIRUVALLA
|
January 4, 2010 |
|
C K JACOB Vs. STATE OF KERALA
|
April 5, 2010 |
|
C K JAYAJA Vs. C G PADMALATHA
|
November 1, 2010 |
|
C K JESSY, RETIRED HEAD MISTRESS Vs. K K SHYAMALA; USHA KURIAN, DEPUTY DIRECTOR; VISALAKSHI, DISTRICT EDUCATIONAL OFFICER AND THANKAM PAUL
|
November 16, 2010 |
|
C K KAMALA AND ORS Vs. STATE OF KERALA AND ORS
|
December 2, 2010 |
|
C K PRAKASAN, S/O KUNJAYYAPPAN Vs. STATE OF KERALA
|
November 25, 2010 |
|
C K PREMSANKAR Vs. SECRETARY 9TH PAY REVISION
|
September 30, 2010 |
|
C L USHAKUMARI Vs. HEADMISTRESS
|
October 5, 2010 |
|
C M BINDU Vs. STATE OF KERALA
|
December 6, 2010 |
|
C M KHYRUNEESA Vs. STATE OF KERALA
|
December 15, 2010 |
|
C M PHILOMINA, W/O MATHEW Vs. KERALA AUTOMOBILES LIMITED
|
December 9, 2010 |
|
C M SOBHANA, D/O LATE KRISHNAN NAMBIAR AND C M KRISHNA KUMAR Vs. T M JANAKI AMMA AND ANR
|
November 19, 2010 |
|
C M VARGHESE Vs. S KODER PRIVATE LTD
|
September 27, 2010 |
|
C P ACHUTHAN PILLAI Vs. PARASMAL LUNAWAT
|
November 30, 2010 |
|
C P HARIDAS Vs. NADUVILAKANDYIL LEELA
|
October 8, 2010 |
|
C P MOHAMMED RAFEEQ, S/O C P MOHAMMED ALI AND ORS Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS
|
December 13, 2010 |
|
C P PARAMESWARAN PILLAI Vs. STATE OF KERALA
|
September 28, 2010 |
|
C P PRADEEP KUMAR Vs. SURESH KUMAR
|
December 20, 2010 |
|
C P SAINUDEEN Vs. STATE OF KERALA
|
December 2, 2010 |
|
C R AJAYAKUMAR Vs. KOLLAM CORPORATION
|
September 27, 2010 |
|
C R THANKAPPAN NAIR Vs. KOTTAYAM CO OPERATIVE URBAN BANK LTD
|
December 1, 2010 |
|
C RADHAKRISHNAN NAIR Vs. P MADHAVAN NAIR
|
October 13, 2010 |
|
C RAMACHANDRAN Vs. STATE OF KERALA
|
November 9, 2010 |
|
C S I TRUST ASSOCIATION Vs. PRADEEP KENNATH
|
August 11, 2010 |
|
C S SUMESH Vs. IBRAHIMKUTTY
|
November 15, 2010 |
|
C SATHYAN Vs. STATE OF KERALA
|
October 22, 2010 |
|
C SUNDARESAN, PHARMACIST Vs. KERALA PUBLIC SERVICE COMMISSION AND STATE OF KERALA
|
November 29, 2010 |
|
C T RAVEENRAN Vs. STATE OF KERALA
|
November 2, 2010 |
|
C V GEETHA Vs. KERALA SERVICE COMMISSION
|
October 8, 2010 |
|
C V KAMALAKSHI Vs. P MOHANAKRISHNAN
|
September 27, 2010 |
|
C V KRISHNAN Vs. K V KUNHIKRISHNAN
|
November 9, 2010 |
|
C V RAJAN Vs. K P ACHUTHAN
|
November 30, 2010 |
|
C V UNNI, S/O VIBHAKARAN Vs. DIRECTOR GENERAL OF POLICE AND ORS
|
November 30, 2010 |
|
C VAIKUNDA SEKHAR Vs. COMMERCIAL TAXES OFFICER
|
November 9, 2010 |
|
C VAIKUNDA SEKHAR Vs. INTELLIGENCE INSPECTOR
|
October 12, 2010 |
|
C VALLIYAMMA Vs. DISTRICT COLLECTOR
|
October 5, 2010 |
|
C VELAYUDHAN Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
|
August 30, 2010 |
|
C. CHANDRAN, S/O CHELLAPPAN Vs. E.M. ABRAHAM, S/O MATHAI
|
September 3, 2010 |
|
C. JOB, JOB TRADERS Vs. COMMERCIAL TAX OFFICER AND
|
June 1, 2010 |
|
C. MAHMOOD S/O. KUNHI ASSAN Vs. V. ASHRAF S/O. ABOOBACKER
|
March 1, 2010 |
|
C. RAMESAN Vs. P.P. GOPINATHAN
|
March 12, 2010 |
|
C.B. SURESHKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY,
|
October 14, 2010 |
|
C.C. ABOOBACKER S/O. MAYINKUTTY Vs. THE STATE OF KERALA AND ORS.
|
November 3, 2010 |
|
C.J. DEVELOPMENT FOUNDATION Vs. THE STATE OF KERALA,
|
February 2, 2010 |
|
C.J. MARY NEENA W/O M.O. SABU Vs. THE STATE OF KERALA AND ORS.
|
September 8, 2010 |
|
C.K. SATHEESH S/O. KESAVAN NAIR Vs. CANARA BANK AND
|
June 1, 2010 |
|
C.L. KURIAN AND BROTHERS, Vs. CICILY KURIAN
|
September 14, 2010 |
|
C.M. VENUGOPALAN Vs. STATE OF KERALA,
|
September 23, 2010 |
|
C.N. PRADEEP Vs. STATE OF KERALA,
|
October 28, 2010 |
|
C.N. VASANTHI W/O C.N. NEELAKANDAN AND Vs. STATE OF KERALA AND
|
August 18, 2010 |
|
C.P. ABHILASH Vs. P. SUBHASH S/O NARAYANAN,
|
August 18, 2010 |
|
C.V. JOLLY Vs. KERALA HEAD LOAD WORKERS WELFARE BOARD,
|
June 15, 2010 |
|
C.V. PAPPACHAN, Vs. STATE OF KERALA AND ORS.
|
June 21, 2010 |
|
CALICUT CITY SERVICE CO OPERATIVE BANK LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 10, 2010 |
|
CALICUT UNIVERSITY TEACHERS ASSOCIATION Vs. CHANCELLOR/THE GOVERNOR
|
October 29, 2010 |
|
CANNANORE CO-OPERATIVE SPINNING Vs. COMMISSIIONER OF CENTRAL EXCISE AND ORS
|
October 8, 2010 |
|
CARBON DIOXIDE P LTD Vs. KERALA AUTOMOBILES
|
August 13, 2010 |
|
CATHERINE Vs. SURESH KUMAR
|
August 3, 2010 |
|
CATHOLIC SYRIAN BANK LTD Vs. P B SUNILKUMAR
|
January 21, 2010 |
|
CEMENT HOUSE Vs. STATE OF KERALA
|
May 18, 2010 |
|
CENTRE OF EARTH SCIENCE STUDIES Vs. ANSON SEBASTIAN
|
February 17, 2010 |
|
CHACKO Vs. KURIAN S/O. CHACKO AND JACOB S/O. KURIAN
|
October 19, 2010 |
|
CHACKO A K Vs. T A MOHANDAS
|
June 24, 2010 |
|
CHACKO A K Vs. ASSISTANT EXECUTIVE ENGINEER K S E B
|
June 24, 2010 |
|
CHACKO DAVID Vs. INTELLIGENCE OFFICER
|
November 9, 2010 |
|
CHACKO M M Vs. STATE OF KERALA
|
September 27, 2010 |
|
CHACKO. V. JOSEPH, S/O. V.C. JOSEPH Vs. COMMISSIONER OF INCOME TAX,
|
October 29, 2010 |
|
CHAIRMAN COCHIN PORT TRUST AND COCHIN DOCK LABOUR BOARD Vs. K V A IYER
|
March 18, 2010 |
|
CHAIRMAN, THRICHERUMANNA ALIAS KOTTIYOOR Vs. K C VELAYUDHAN NAIR AND ORS
|
September 7, 2010 |
|
CHAKKALA SALEENA Vs. TALUK LAND BOARD THIRURANGADI
|
August 12, 2010 |
|
CHAKKUNNI Vs. RAFI @ RAPHEL
|
October 26, 2010 |
|
CHALAMBATTIL BALAN Vs. CHALAMBATTIL SREEDHARAN
|
November 19, 2010 |
|
CHAMBALON SHANTHA Vs. STATE OF KERALA AND MANAGING DIRECTOR
|
August 16, 2010 |
|
CHAMBER OF COMMERCE VYAPARA Vs. STATE OF KERALA
|
March 19, 2010 |
|
CHAMY Vs. MANI
|
August 31, 2010 |
|
CHANDARDASAN Vs. BHARGAVI AMMA
|
December 6, 2010 |
|
CHANDRA INTERIORS Vs. STATE OF KERALA
|
March 23, 2010 |
|
CHANDRA LAL, S/O. JANARDHANAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
July 19, 2010 |
|
CHANDRALALAN Vs. AJIMON P G
|
December 17, 2010 |
|
CHANDRAMATHY Vs. DEVAKEY AMMA
|
October 1, 2010 |
|
CHANDRAMOHAN Vs. ASHA
|
October 13, 2010 |
|
CHANDRAN K Vs. K HARIDAS
|
October 7, 2010 |
|
CHANDRAN M A Vs. COMMISSIONER MALABAR DEVASWOM BOARD
|
November 10, 2010 |
|
CHANDRASEKHARAN K S Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 15, 2010 |
|
CHANDRASHEKARAN Vs. MUNSIFF COURT PALAKKAD
|
October 7, 2010 |
|
CHANDRI Vs. STATE OF KERALA
|
August 17, 2010 |
|
CHANDRIKA Vs. COCHIN THIRUMALA DEVASWOM
|
September 13, 2010 |
|
CHANDRIKA DEVI RENJINI Vs. SARALAMMA @ SARALA DEVI
|
September 13, 2010 |
|
CHEERAM KULANGARA MOOSA HAJI Vs. NADUTHODI YUSAF
|
October 27, 2010 |
|
CHELLA DURAI J Vs. STATE OF KERALA
|
September 2, 2010 |
|
CHEMBANKUNNEL AMBADI @ KUMARAN Vs. THE STATE OF KERALA
|
April 5, 2010 |
|
CHERANALOOR SERVICE CO OP BANK LTD Vs. ALFRED
|
February 9, 2010 |
|
CHERIYAN S/O THOMAS, Vs. BALAKRISHNAN S/O RAGHAVAN AND ORS.
|
September 13, 2010 |
|
CHERIYANDI SIDDIQUE Vs. P P RASINA
|
December 6, 2010 |
|
CHERTHALA MILK SUPPLIES AND MARKETING Vs. V.N. GANESH BHATT
|
September 23, 2010 |
|
CHERTHALA TOWN ROTARY WELFARE Vs. SHAJI
|
October 28, 2010 |
|
CHERUKAT VIJAYALAKSHMI Vs. CHERUKAT GOPALAKRISHNA MENON
|
September 7, 2010 |
|
CHIEF ENGINEER Vs. DEPUTY DIRECTOR
|
October 5, 2010 |
|
CHIEF GENERAL MANAGER Vs. K Y THOMAS
|
June 8, 2010 |
|
CHIEF OF AIR STAFF Vs. AUGUSTIAN
|
March 26, 2010 |
|
CHIEF SERCRETARY TO GOVERNMENT Vs. KHALID MUNDAPPILLY
|
August 13, 2010 |
|
CHINCHU SHAJ D/O SHAJAHAN Vs. JAYACHANDRAN
|
November 30, 2010 |
|
CHINNA PILLAI D/O POORANAM Vs. T.P. KANNAN MANAGING DIRECTOR AND
|
August 18, 2010 |
|
CHINNAMMA Vs. CIRCLE INSPECTOR OF POLICE
|
October 4, 2010 |
|
CHINNAMMA VARGHESE Vs. STATE ELECTION COMMISSION
|
July 7, 2010 |
|
CHINNASWAMY Vs. STATE OF KERALA
|
September 22, 2010 |
|
CHINNAYYA MUDALIYAR Vs. VASUDEVAN
|
June 17, 2010 |
|
CHIRAYINKEEZHU A BABU Vs. DELIMITATION COMMISSION
|
March 1, 2010 |
|
CHITHUMMA KUNJUMUHAMMED Vs. DISTRICT COLLECTOR
|
October 4, 2010 |
|
CHOLAMANDALAM INVESTMENTS Vs. UNION OF INDIA
|
August 4, 2010 |
|
CICILY Vs. CORPORATE MANAGER
|
January 30, 2010 |
|
CICILY Vs. KUNJO
|
December 2, 2010 |
|
CICILY GEORGE AND ORS Vs. GEORGE MICHAEL AND ANR
|
September 6, 2010 |
|
CIT Vs. PLANT LIPIDS LTD
|
July 30, 2010 |
|
CIT Vs. SMT. R. SUNANDA BAI
|
December 14, 2010 |
|
CIT Vs. JACOB J. THALIATH
|
November 16, 2010 |
|
CIT Vs. MERCHEM LTD.
|
January 29, 2010 |
|
CLARENCE ANTO Vs. ADDITIONAL CHIEF SECRETARY AND ORS.
|
May 21, 2010 |
|
CLEMANCE ANTO GRACE THOTTAPPILLY Vs. STATE OF KERALA
|
October 12, 2010 |
|
CMJ GRANITES Vs. ANISH GEORGE
|
November 8, 2010 |
|
COCHIN PORT TRUST AND DEPUTY CONSERVATOR Vs. LAXMI CRANES AND TRAILERS , UNION OF INDIA
|
November 16, 2010 |
|
COCHIN STOCK EXCHANGE LTD Vs. DHANALAKSHMI BANK LTD
|
March 26, 2010 |
|
COMMISSIOMER OF INCOME TAX Vs. ABDUL GAFOOR
|
February 8, 2010 |
|
COMMISSIONER CENTRAL EXCISE Vs. COCHIN INTERNATIONAL AIRPORT LTD
|
November 11, 2010 |
|
COMMISSIONER FOR WORKMENS COMPENSATION Vs. STATE
|
March 24, 2010 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. PREMIER FOOTWEAR PRODUCTS P LTD
|
June 15, 2010 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. APPOLLO TYRES LTD
|
August 17, 2010 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SHABEER TRAVELS
|
March 23, 2010 |
|
COMMISSIONER OF CUSTOMS Vs. ANKINEEDU MANGANTI
|
May 28, 2010 |
|
COMMISSIONER OF CUSTOMS Vs. COCHIN MINERALS AND RUTILES LTD
|
July 28, 2010 |
|
COMMISSIONER OF CUSTOMS Vs. KUMARAKAM LAKE RESORTS
|
December 21, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL RAZZAK
|
December 13, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. KAR MOBILES LTD.
|
January 15, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. T.M. KURUVILLA
|
December 3, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. SKYLINE BUILDERS
|
March 10, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ISHWARDAS SONS
|
January 8, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. T.M.V. SHENOY
|
September 29, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. VELLAPALLY BROTHERS (CONSTRUCTIONS) (P) LTD.
|
June 4, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. BEST WOOD INDUSTRIES AND SAW MILLS
|
December 21, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. PACKWORTH UDYOG LTD
|
November 30, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. DUROFLEX COIR INDUSTRIES LTD
|
October 19, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. MANAPPURAM GENERAL FINANCE AND LEASING LTD.
|
January 13, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. LEENA RAMACHANDRAN AND HOMFIT
|
June 14, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. MANJOO AND CO.
|
September 8, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. CARBON AND CHEMICALS INDIA LTD
|
May 25, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL MERIYA
|
May 26, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. THIRUMBADI RUBBER COMPANY LTD
|
March 24, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. SHIHABUDEEN
|
March 24, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. JOHNSON G OOMMEN
|
March 23, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. AISWARYA TRADING CO
|
March 19, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ACCELERATED FREEZE DRYING CO LTD
|
March 22, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHOOT LEASING AND FINANCE LTD
|
January 13, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. SAKTHI METAL DEPOT
|
January 6, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR VEHICLES AND SERVICES LTD
|
January 7, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. PLANT LIPIDS LTD
|
August 30, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ACCELERATED FREEZE DRYING CO LTD
|
October 6, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. PANCHAJANYAM MANAGEMENT AGENCIES AND SERVICES
|
November 15, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. METROLLA STEELS LTD.
|
January 21, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL NEW INDRAPRASTHA
|
November 29, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. METROLLA IRON ANDSTRIPS CO LTD
|
September 15, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ROSY THOMY P CHAKOLA
|
November 12, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. DHANALEKSHMI BANK LTD.
|
October 22, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMY BANK LTD.
|
October 21, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. C. SABIRA
|
March 30, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. THOMY P. CHAKOLA (DECD.) THROUGH LR
|
November 12, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD.
|
October 21, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LTD.
|
October 7, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. O.E.N. INDIA LTD.
|
September 17, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. PERIAKARAMALAI TEA & PRODUCE CO. LTD.
|
September 30, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. LEKSHMI TRADERS
|
November 12, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ZUHARA U. V.
|
March 30, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. LORD KRISHNA BANK LTD.
|
October 7, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL HOUSING COMPLEX
|
November 10, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. P.K. ASOKAN
|
January 4, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. I. BASHEER
|
November 24, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LTD.
|
May 25, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. M.C. GEORGE
|
November 9, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. SETTLEMENT COMMISSION INCOME TAX & WEALTH
|
May 28, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL CREATIVE FOODS (P) LTD.
|
October 1, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. K. KUNHMMED
|
October 12, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. N.C. JOHN & SONS (P) LTD.
|
October 4, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA CHEMICALS & PROTEINS LTD.
|
November 30, 2010 |
|
COMMISSIONER OF INCOME TAX Vs. SAHRUDAYA HOSPITAL
|
October 29, 2010 |
|
COMMISSIONER OF INCOME TAX CENTRAL Vs. G SOMAN
|
January 5, 2010 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. POPULAR AUTOMOBILES
|
November 2, 2010 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. ALAMPALLY BROTHERS LTD
|
October 21, 2010 |
|
COMMISSIONER OF INCOME TAX TRICHUR Vs. BUS OPERATORS ASSOCIATION
|
November 1, 2010 |
|
COMMISSIONER OF INCOME TAX, COCHIN Vs. ARYA BANGY
|
October 13, 2010 |
|
COMMISSIONER OF INCOME TAX, TRICHUR Vs. K.V. SUDHAKARAN
|
January 7, 2010 |
|
COMMISSIONER OF INCOME TAX, TRICHUR Vs. SOUTH INDIAN BANK LTD
|
May 19, 2010 |
|
COMMISSIONER OF INCOME TAX, TRISSUR Vs. PAUL JOHN
|
January 14, 2010 |
|
COMMISSIONER OF INCOME TAX-8 Vs. MELSTAR INFORMATION TECHNOLOGIES LTD.
|
October 7, 2010 |
|
COMMISSIONER OF INCOME-TAX Vs. KERALA CHEMICALS AND PROTEINS LTD.
|
January 15, 2010 |
|
COMMISSIONER OF WEALTH TAX Vs. PALM COURT HOTELS P LTD
|
January 19, 2010 |
|
COMMISSIONER OF WEALTH TAX Vs. SYNTHITE INDUSTRIAL CHEMICALS LTD.
|
March 9, 2010 |
|
COMPUTER GRAPHICS LTD Vs. COMMERCIAL TAX INSPECTOR
|
October 20, 2010 |
|
CONFIDENT PROJECTS INDIA LIMITED Vs. EDWARD
|
December 21, 2010 |
|
CONSERVATOR OF FORESIS Vs. SUKUMARAN
|
July 9, 2010 |
|
CONSOLIDATED ENGINEERING ENTERPRISES Vs. SUPRITENDING ENGINEER P W D
|
July 19, 2010 |
|
CONTRUST SUPER DESIGNER TILES Vs. ASST COMMISSIONER DEPARTMENT
|
September 28, 2010 |
|
CORPORATION GREAVES LTD Vs. NAVANEETH HOTELS P LTD
|
January 18, 2010 |
|
D E O KOLLAM Vs. GEORGE
|
June 22, 2010 |
|
D K MADHAVAN Vs. KANOTH PREMARAJAN
|
December 23, 2010 |
|
D SALIM RAJ Vs. M V BABY
|
October 20, 2010 |
|
D SANALKUMAR Vs. STATE OF KERALA
|
September 17, 2010 |
|
D SUBASH Vs. SUPERINTENDENT OF POLICE IDUKKI
|
August 13, 2010 |
|
D. ASHOKAN Vs. THE KERALA STATE BEVERAGES (M AND M) CORPN.
|
August 31, 2010 |
|
D. GOVINDAN NAIR Vs. K. KALLYANI AMMA
|
July 7, 2010 |
|
D. RAJASANKARAN S/O. K. DAMODARAN Vs. THE COMMERCIAL TAX OFFICER
|
June 2, 2010 |
|
D. RAJU, S/O. DEVADAS Vs. D. EBANESAR S/O. DEVADAS, M. DEVADAS S/O. MARKOSE AND
|
March 10, 2010 |
|
D. THAMPI Vs. T.K. UNNIKRISHNA KURUP
|
September 2, 2010 |
|
D.AJITHKUMAR.K. Vs. STATE OF KERALA
|
May 18, 2010 |
|
D.K.B & CO. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 7, 2010 |
|
D.L. ANIL KUMAR, Vs. UNION OF INDIA (UOI) AND ORS.
|
July 28, 2010 |
|
DAFINI CLEATUS W/O. JOHN JACOB Vs. JOHN JACOB S/O. JACOB,
|
May 21, 2010 |
|
DAINABI K Vs. DISTRICT MAGISTRATE
|
August 17, 2010 |
|
DAISY JOY Vs. SECRETARY REGIONAL TRANSPORT
|
December 1, 2010 |
|
DAJI TOMY Vs. TRANSPORT COMMISSIONER
|
March 31, 2010 |
|
DAMODARAN PILLAI Vs. STATE OF KERALA
|
October 22, 2010 |
|
DAMSON S/O KUMARAN Vs. PRADEEP K. GEORGE S/O GEORGE
|
September 6, 2010 |
|
DANISH JOSE S/O JOSE AND MANEESHKUMAR S/O SASI Vs. STATE OF KERALA, REP. BY SECRETARY AND ORS.
|
September 2, 2010 |
|
DAVI Vs. INSPECTING ASSISTANT COMMISSIONER
|
December 22, 2010 |
|
DAVID MORISE Vs. STATE OF KERALA
|
December 21, 2010 |
|
DAVIS Vs. NIMMI RAPHAEL
|
October 26, 2010 |
|
DAVIS Vs. NEW MILLENIUM KURIES P LTD
|
August 2, 2010 |
|
DAWN P JOHN Vs. M G UNIVERSITY
|
November 10, 2010 |
|
DAWOOD Vs. ZUBAIDA B A
|
June 10, 2010 |
|
DAYA Vs. STATE OF KERALA
|
March 2, 2010 |
|
DAYA K PANICKER Vs. PRABHAKARA PANICKER
|
August 6, 2010 |
|
DEEGA AUGUSTINE Vs. MAHATMA GANDHI UNIVERSITY
|
October 11, 2010 |
|
DEENA Vs. RAJESH KUMAR
|
August 2, 2010 |
|
DEEPA Vs. STATE OF KERALA
|
June 3, 2010 |
|
DEEPA THOMAS Vs. MEDICAL COUNCIL OF INDIA
|
September 16, 2010 |
|
DEEPAK Vs. BINDHU
|
October 29, 2010 |
|
DEEPAK S. Vs. SUPERINTENDENT OF POLICE AND ORS.
|
September 6, 2010 |
|
DEEPESH KUMAR Vs. SHYAMA
|
May 17, 2010 |
|
DEEPTHY JACOB Vs. STATE OF KERALA
|
November 4, 2010 |
|
DEEPU Vs. STATE OF KERALA
|
September 15, 2010 |
|
DELEELA JOSE Vs. DEPUTY DIRECTOR OF EDUCATION THRISSUR
|
September 17, 2010 |
|
DENNIS Vs. REVENUE DIVISIONAL OFFICER
|
October 20, 2010 |
|
DEPAK ALEX PANICKER, S/O ALEXANDER; ALEXANDER PANICKER, SOSSAN PANICKER Vs. STATE OF KERALA REPRESENTED BY PUBLIC, ANILA VARGHESE D/O M VARGHESE
|
November 25, 2010 |
|
DEPARTMENT OF POSTS Vs. THE KOTHAMANGALAM MUNICIPALITY AND KOTHAMANGALAM MUNICIPAL COUNCIL
|
September 22, 2010 |
|
DEPUTY DIRECTOR E S I CORPORATION Vs. TRACO CABLE CO LTD
|
September 27, 2010 |
|
DEVADANAM Vs. STATE OF KERALA
|
December 20, 2010 |
|
DEVAKI Vs. A JAYARAMAN
|
December 1, 2010 |
|
DEVAKI M Vs. MANAGING DIRECTOR PERSONAL OFFICER
|
March 16, 2010 |
|
DEVAKI M Vs. B P L GROUP OF COMPANIES
|
March 16, 2010 |
|
DEVAN S Vs. KRISHNA MENON C
|
April 5, 2010 |
|
DEVARAJ Vs. DIRECTOR GENERAL OF POLICE
|
February 16, 2010 |
|
DEVARAJAN Vs. K MOHANAN
|
October 14, 2010 |
|
DEVASSY Vs. ADBULLA KOYA HAJI
|
March 26, 2010 |
|
DEVASSYKUTTY Vs. VISALAKSHY AMMA
|
June 29, 2010 |
|
DEVASSYKUTTY A.M. Vs. THE DISTRICT COLLECTOR AND SHRI MOHANAN V.R.
|
October 4, 2010 |
|
DEVASWOM VILAYIL KUNNATHU TEMPLE Vs. DEVAKI
|
July 27, 2010 |
|
DEVI AMMA Vs. SYAMALADEVI
|
October 7, 2010 |
|
DHANALEKSHMI Vs. DR. MOHANAN NAIR
|
September 13, 2010 |
|
DHANESH A.S. DHANYA Vs. KERALA PUBLIC SERVICE COMMISSION,
|
January 4, 2010 |
|
DHANYA KURIES AND SIMON CHACKO, MANAGING PARTNER Vs. SMT. THRESSIAMMA W/O JOSEPH,
|
September 9, 2010 |
|
DHANYA THOMAS Vs. DILBAG SINGH
|
August 2, 2010 |
|
DHARMAPUTRAN Vs. CIRCLE INSPECTOR OF POLICE AND ORS.
|
November 12, 2010 |
|
DHARMARAJ Vs. SIVARAJAN
|
December 23, 2010 |
|
DHRMADOM PARISTHITHI SAMRAKSHANA SAMITHI Vs. DHARMADOM GRAMA PANCHAYAT
|
March 23, 2010 |
|
DILEEP D. NAIR AND ORS. Vs. STATE OF KERALA,
|
November 11, 2010 |
|
DILEEPKUMAR K R Vs. NAZEER
|
March 17, 2010 |
|
DILEEPKUMAR P S Vs. STATE OF KERALA
|
August 10, 2010 |
|
DINESAN K U Vs. PREETHI C S
|
November 16, 2010 |
|
DINESHAN Vs. GOVERNMENT OF KERALA
|
February 2, 2010 |
|
DINKER S/O GOPALAN Vs. BABU S/O LAKSHMANAN
|
August 19, 2010 |
|
DINSHAD Vs. STATE OF KERALA
|
November 4, 2010 |
|
DINSON DANIEL Vs. MAHATMA GANDHI UNIVERSITY,
|
September 14, 2010 |
|
DIPINKRISHNA Vs. STATE OF KERALA
|
November 9, 2010 |
|
DIRECTOR CO OPERATVE ACADEMY OF PROFESSIONAL EDUCATION Vs. TENCY K LANCELOT
|
September 16, 2010 |
|
DIRECTOR GENERAL OF CISF Vs. M CHANDRAN PILLAI
|
March 29, 2010 |
|
DIRECTOR GENERAL OF INCOME TAX; CHIEF COMMISSIONER OF INCOME TAX; DIRECTORATE OF INCOME TAX VIGILANCE AND THE CHAIRMAN Vs. M K SURENDRAN S/O KUNHAMBU
|
January 8, 2010 |
|
DIRECTOR GENERAL OF POLICE Vs. NAZIMUDEEN
|
September 29, 2010 |
|
DISHNET WIRELESS LTD. Vs. THE AZHIYOOR GRAMA PANCHAYATH,
|
January 5, 2010 |
|
DISTRICT COLLECTOR Vs. SUBAIDA BEEVI
|
February 18, 2010 |
|
DISTRICT COLLECTOR CIVIL STATION Vs. V K SREEKUMARI KUNJAMMA
|
December 21, 2010 |
|
DISTRICT INSURANCE OFFICER Vs. T.K. GIREESAN S/O KUMARAN,
|
September 7, 2010 |
|
DIVAKARAN Vs. STATE OF KERALA
|
March 5, 2010 |
|
DIVAKARAN VAIDHYAN Vs. SANTHAKUMARY AMMA AND
|
July 26, 2010 |
|
DIVYA Vs. S SUBBIAH
|
November 15, 2010 |
|
DIVYA K R Vs. COCHIN UNIVERSITY OF SCIENCE
|
November 29, 2010 |
|
DLF SOUTHERN TOWNS P LTD Vs. STATE OF KERALA
|
November 10, 2010 |
|
DOTTY THOMAS Vs. CATHOLIC YOUNG MEN ASSOCIATION
|
October 29, 2010 |
|
DR A K KOSHY Vs. STATE OF KERALA
|
March 1, 2010 |
|
DR SAIFUL ISLAM Vs. UNIVERSITY OF KERALA
|
March 23, 2010 |
|
DR VELLAYANI ARJUNAN Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
|
March 11, 2010 |
|
DR. ABDUL RASHEED M.H. Vs. SECRETARY TO GOVERNMENT
|
April 6, 2010 |
|
DR. ANITHA S. NAIR, LECTURER AND Vs. STATE OF KERALA,
|
August 30, 2010 |
|
DR. ASHLEY SUSAN PHILIP, LECTURER AND ORS. Vs. THE MANAGER, MAR THOMA COLLEGE AND ORS.
|
November 1, 2010 |
|
DR. B. VENUGOPAL AND DR. K.B. UNNIKRISHNAN Vs. STATE OF KERALA,
|
January 6, 2010 |
|
DR. BABU Vs. PADMAVATHI
|
September 3, 2010 |
|
DR. C.S. MADHU Vs. STATE OF KERALA,
|
August 30, 2010 |
|
DR. CHANDRA BOSE KUTTIKKAD Vs. DR. C.R. RAMADAS AND ORS.
|
September 6, 2010 |
|
DR. G. PRADEEP Vs. STATE OF KERALA
|
January 4, 2010 |
|
DR. JAYAKUMAR R., CIVIL SURGEON Vs. THE STATE OF KERALA AND ORS.
|
March 15, 2010 |
|
DR. MARY KUTTY JOSE Vs. DIRECTOR OF HEALTH
|
June 3, 2010 |
|
DR. N. PRASANATHA KUMAR Vs. SREE SANKARACHARYA UNIVERSITY,
|
April 7, 2010 |
|
DR. N. PRASANTHA KUMAR Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT AND
|
September 2, 2010 |
|
DR. N. RAVEENDRAN Vs. UNIVERSITY GRANTS COMMISSION AND ORS.
|
October 12, 2010 |
|
DR. P.N. PREMACHANDRAN Vs. STATE OF KERALA
|
July 16, 2010 |
|
DR. SUJA ANI. G. Vs. THE STATE OF KERALA,
|
November 3, 2010 |
|
DR. YAMUNA GEORGE Vs. THE REGISTRAR
|
October 8, 2010 |
|
DRWOPATHY Vs. STATE OF KERALA
|
September 17, 2010 |
|
DUKE P PATTACHERY Vs. STATE OF KERALA
|
December 17, 2010 |
|
DY. DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. TRACO CABLE COMPANY LTD.
|
September 27, 2010 |
|
E C E K UNION HIGH SCHOOL Vs. CHAMMANATTU DEVASWOM
|
November 9, 2010 |
|
E GOPALAKRISHNAN Vs. STATE OF KERALA
|
August 13, 2010 |
|
E JAMAL MOHAMMED Vs. STATE OF KERALA AND SUB INSPECTOR OF POLICE
|
July 14, 2010 |
|
E M BALAKRISHNAN Vs. DISTRICT COLLECTOR
|
September 16, 2010 |
|
E M IGNATIOUS Vs. STATE OF KERALA
|
September 17, 2010 |
|
E P AHAMMED Vs. STATE OF KERALA
|
February 19, 2010 |
|
E P PRITHVIRAJAN Vs. STATE OF KERALA
|
November 8, 2010 |
|
E P SHAJITH LD CLERK Vs. DIRECTOR DEPARTMENT OF URBAN
|
December 1, 2010 |
|
E R BIJU; S MANIKUTTAN Vs. KERALA PUBLIC SERVICE COMMISSION; DIRECTOR OF URBAN AFFAIRS
|
January 8, 2010 |
|
E S I CORPORATION Vs. PANICKAVEETTIL SIR SEBASTIAN PUBLIC SCHOOL
|
October 7, 2010 |
|
E V AJITHA Vs. SECRETARY REGIONAL TRANSPORT
|
September 30, 2010 |
|
E. NABEESA UMMA, JUNIOR SUPERINTENDENT Vs. STATE OF KERALA AND THE DIRECTOR OF PANCHAYATH
|
June 16, 2010 |
|
E. SAKTHIBHADRAN PANDARATHIL, Vs. MANNADI MUDIPPURA DEVI TEMPLE AND ORS.
|
November 9, 2010 |
|
E.E,NEENDAKARA FISHING HARBOUR DIVISION Vs. NEENDAKARA PORT AND FISHING HARBOUR C.L.R WORKERS UNION
|
January 6, 2010 |
|
E.K. MUHAMMED KUNHI Vs. P. EBRAHIM
|
November 11, 2010 |
|
E.M. SALHUDEEN Vs. STATE OF GOVERNMENT,
|
September 6, 2010 |
|
E.S. SONY S/O. SHANMUGHAN Vs. THE EXCISE COMMISSIONER AND ORS.
|
April 9, 2010 |
|
E.S.I. CORPORATION Vs. M/S. MARIKKAR ENGINEERS LTD.
|
August 2, 2010 |
|
E.T. DEVASSY S/O CHANKAN THOMAN Vs. CHALAKUDY MUNICIPALITY AND
|
July 27, 2010 |
|
EALYE Vs. STELLA
|
November 29, 2010 |
|
EASWARAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD
|
February 18, 2010 |
|
EDATHIL SUNDARAN Vs. K S E B
|
November 9, 2010 |
|
ELACHIAR Vs. WILSON
|
July 14, 2010 |
|
ELAMBILAT AGENCIES Vs. THE STATE OF KERALA AND ORS.
|
August 30, 2010 |
|
ELAYADATH SUDHEESH BABU Vs. PRINCIPAL CHIEF FOREST
|
October 22, 2010 |
|
ELDHO Vs. MANUAL JACOB
|
November 9, 2010 |
|
ELDHO Vs. SHEEBA
|
December 22, 2010 |
|
ELDHO M. KURIAKOSE Vs. STATE OF KERALA AND ORS.
|
April 7, 2010 |
|
ELDHO SHAJI Vs. SUB INSPECTOR OF POLICE
|
October 14, 2010 |
|
ELDHOSE GEORGE Vs. STATE OF KERALA, REP. BY,
|
September 3, 2010 |
|
ELIKUTTY CHACKO @ AMMINI Vs. FAISAL S/O. MAJEED KUTTY RAWTHER AND ORS.
|
July 13, 2010 |
|
ELIYAMMA JOHN Vs. RAJAN
|
November 4, 2010 |
|
ELIZABETH ALIAS JOLLY GEORGE Vs. T G ANDREWS
|
October 29, 2010 |
|
ELSY P OOMMAN Vs. STATE OF KERALA
|
June 9, 2010 |
|
ELSY P SEBASTIAN Vs. SUDHAMONY
|
January 19, 2010 |
|
ELSY W/O CHAKLATHI, LATE LONAPPAN Vs. FOOD CORPORATION OF INDIA
|
September 6, 2010 |
|
ENARC CONSULTANTS Vs. THE GENERAL MANAGER
|
April 6, 2010 |
|
ERNAKULAM KARAYOGAM Vs. T.D.M. HALL CONSUMER CO-OPERATIVE AND
|
April 9, 2010 |
|
ERUMMAL HUSSAIN S/O. MUHAMMED Vs. M.P. IBRAHIM S/O. MAMMU MUSALIAR AND THE NEW INDIA INSURANCE CO. LTD.
|
June 14, 2010 |
|
ESAF MICRO FINANCE AND INVESTMENTS Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 19, 2010 |
|
ESSAR OIL LTD Vs. INTELLIGENCE OFFICER INVESTIGATION BRANCH
|
October 4, 2010 |
|
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. CIRCLE INSPECTOR OF POLICE
|
April 3, 2010 |
|
EVERLAST APPERALS Vs. HAMSA
|
December 1, 2010 |
|
EXCISE ASSISTANT COMMISSIONER Vs. PADMANABHAN
|
December 14, 2010 |
|
EXCISE COMMISSIONER Vs. K RAJENDRAN
|
December 6, 2010 |
|
FAISAL Vs. STATE OF KERALA
|
November 29, 2010 |
|
FAISAL Vs. STATE OF KERALA
|
February 18, 2010 |
|
FAREWELL PADMANABHAN Vs. MUTHOOT LEASING AND FINANCE LTD
|
November 30, 2010 |
|
FASLU REHMAN P S/O AIMU HAJI Vs. SUB-DIVISIONAL MAGISTRATE/REVENUE AND SUB INSPECTOR OF POLICE
|
November 9, 2010 |
|
FATHIMA BEEVI Vs. STATE OF KERALA
|
November 1, 2010 |
|
FATHIMA BEEVI Vs. STATE ELECTION COMMISSION
|
October 26, 2010 |
|
FATHIMA BEEVI Vs. K P GEETHA
|
November 10, 2010 |
|
FATHIMA MATHA NATIONAL COLLEGE Vs. STATE OF KERALA; DIRECTOR OF COLLEGIATE EDUCATION; DEPUTY DIRECTOR OF COLLEGIATE AND REGISTRAR
|
November 26, 2010 |
|
FATHIMA P S Vs. SIDDIQU
|
September 17, 2010 |
|
FAZIL Vs. SUB INSPECTOR OF POLICE KILIMANOOR
|
August 4, 2010 |
|
FEDERAL BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 26, 2010 |
|
FERNANDEZ T V Vs. STATE OF KERALA
|
October 29, 2010 |
|
FIROSE Vs. STATE
|
October 28, 2010 |
|
FIROZ BABU E Vs. STATE OF KERALA
|
October 19, 2010 |
|
FIROZKHAN P K Vs. SREE GOKULAM CHIT AND FINANCE CO P LTD
|
December 9, 2010 |
|
FITHALY FERNANDO Vs. PRINCIPAL OFFICER AND SHIPPING MASTER
|
June 10, 2010 |
|
FLEX PRINTING OWNERS ASSOCIATION Vs. KERALA STATE ELECTION COMMISSION
|
October 6, 2010 |
|
FLEX PRINTING OWNERS ASSOCIATION OF KERALA Vs. STATE ELECTION COMMISSION
|
October 11, 2010 |
|
FORD INDIA PVT LTD Vs. KERALA STATE CONSUMER DISPUTE REDRESSAL
|
August 20, 2010 |
|
FOUSIYA Vs. STATE OF KERALA
|
August 3, 2010 |
|
FR ALIAS K VARKEY Vs. STATE OF KERALA
|
September 17, 2010 |
|
FR JAMES AERTHAYIL Vs. N K THOMAS
|
November 9, 2010 |
|
FR PAULOSE CHITTAYATH Vs. DISTRICT COLLECTOR AND DISTRICT
|
September 24, 2010 |
|
FR SEBASTIAN Vs. STATE OF KERALA
|
September 15, 2010 |
|
FRANCIS Vs. RAPHEL
|
September 20, 2010 |
|
FRANCIS Vs. NAVODAYA KURIES AND LOANS P LTD
|
July 20, 2010 |
|
FRANCIS MANOORAN MANJOORAN HOUSE Vs. STATE OF KERALA
|
September 20, 2010 |
|
FRANKO E P Vs. K V ANTONY
|
October 26, 2010 |
|
G BALACHANDRAN Vs. STATE OF KERALA
|
August 5, 2010 |
|
G BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
December 3, 2010 |
|
G C D A Vs. SHANVAS A M
|
January 6, 2010 |
|
G GOPAKUMAR Vs. SMITHA NAIR
|
September 22, 2010 |
|
G GOPAKUMAR Vs. SUB INSPECTOR OF POLICE KALLAMBALAM
|
November 29, 2010 |
|
G GUNASEKHAR Vs. STATE OF KERALA
|
December 9, 2010 |
|
G K GRANITES Vs. UNION OF INDIA
|
December 15, 2010 |
|
G RAGHAVAN NAIR Vs. JALAJAMBIKA
|
December 2, 2010 |
|
G RAJENDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT
|
November 9, 2010 |
|
G RAJU Vs. STATE OF KERALA
|
December 1, 2010 |
|
G S SURESH BABU Vs. STATE
|
November 12, 2010 |
|
G SATHYAPALAN Vs. ARJUN AMARAVATHI CHITS PVT LTD
|
December 10, 2010 |
|
G SUGATHAN Vs. DEPUTY DIRECTOR OF EDUCATION
|
December 2, 2010 |
|
G. ANANDAVALLY AMMA Vs. STATE OF KERALA,
|
October 27, 2010 |
|
G. BABU Vs. THE STATE OF KERALA
|
August 3, 2010 |
|
G. BABU S/O GURUSWAMY Vs. THE SUPERINTENDENT OF POLICE,
|
August 5, 2010 |
|
G. GIRISHKUMAR Vs. JAYANTHY, DESK CLEANER AND STAT OF KERALA
|
September 3, 2010 |
|
G. GOPIMOHANAN NAIR Vs. STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY
|
August 10, 2010 |
|
G. JANARDHANAN S/O GOPALAN NADAR Vs. DIRECTOR OF INDIAN SYSTEMS OF MEDICINES,
|
June 2, 2010 |
|
G. SIVASWAMI, S/O. GANGADHAR Vs. RAVEENDRAN
|
October 28, 2010 |
|
GAMARALALAGE MALANI MANGALIKA Vs. STATE OF KERALA AND ORS.
|
September 9, 2010 |
|
GANESH Vs. C D PONNACHAN
|
December 17, 2010 |
|
GANGADHARAN Vs. SATHYABHAMA K A
|
December 21, 2010 |
|
GANGADHARAN C V Vs. UNION OF INDIA
|
June 1, 2010 |
|
GANGADHARAN M Vs. A ABUDL RASHI
|
October 8, 2010 |
|
GAUTHAM THYAGARAJAN Vs. V B KARUNAKAR
|
July 23, 2010 |
|
GAYLORD CONSTRUCTIONS Vs. THE INTELLIGENCE OFFICER (IB),
|
August 30, 2010 |
|
GEE CANS Vs. TRANANCORE DEVESWOM BOARD
|
September 15, 2010 |
|
GEE VARGHESE S/O DANIEL Vs. V.R. JOY S/O RAPPAI
|
September 9, 2010 |
|
GEETHA AND AJI Vs. THULASEEDHARAN PILLAI AND STATE OF KERALA
|
November 24, 2010 |
|
GEETHA MOHAN Vs. SECRETARY REGIONAL TRANSPORT
|
October 7, 2010 |
|
GEETHA RAMACHANDRAN Vs. RAMACHANDRAN
|
December 21, 2010 |
|
GEETHA VISWANATHAN Vs. SASIDHARAN
|
September 27, 2010 |
|
GEETHALAKSHMI Vs. STATE OF KERALA AND KERALA PUBLIC SERVICE COMMISSION
|
September 13, 2010 |
|
GEMINI PLANTATIONS PUTHENVEETTIL Vs. STATE OF KERALA
|
October 18, 2010 |
|
GENERAL SECRETRY SYNDICATE BANK STAFF UNION Vs. DEPUTY GENERAL MANAGER SYNDICATE BANK THIRUVANANTHAPURAM
|
March 15, 2010 |
|
GENFOCUS INFOTECH I LTD Vs. STATE OF KERALA
|
December 6, 2010 |
|
GEO JOSE Vs. STATE OF KERALA
|
November 4, 2010 |
|
GEORGE Vs. THE COCHIN DEVASOM BOARD
|
July 6, 2010 |
|
GEORGE Vs. GEORGE
|
April 9, 2010 |
|
GEORGE Vs. POORAM KURIES P LTD
|
October 4, 2010 |
|
GEORGE Vs. STATE OF KERALA
|
October 15, 2010 |
|
GEORGE Vs. STATE OF KERALA
|
June 21, 2010 |
|
GEORGE ABRAHAM Vs. BINU KURIAKOSE,
|
November 11, 2010 |
|
GEORGE JOSEPH Vs. STATE OF KERALA
|
August 4, 2010 |
|
GEORGE JOSEPH Vs. DISTRICT ELECTORAL AND REGISTRATION AND KAVALANGAD GRAMA PANCHAYATH
|
July 23, 2010 |
|
GEORGE K. Vs. A.R.T. LEASING COMPANY,
|
September 29, 2010 |
|
GEORGE KURUVILLA Vs. KERALA STATE CO OPERATIVE ELECTION COMMISSION
|
January 22, 2010 |
|
GEORGE M I Vs. HIGH COURT OF KERALA
|
March 30, 2010 |
|
GEORGE MUTHOOT Vs. STATE OF KERALA
|
January 21, 2010 |
|
GEORGE PAUL Vs. SUB INSPECTOR OF POLICE
|
December 2, 2010 |
|
GEORGE PAULOSE Vs. ST MARYS ORTHODOX JACOBITE CHURCH
|
October 20, 2010 |
|
GEORGE S/O ITTIRA Vs. E A JAMAL S/O PATHUMMA,; MADHU S/O PARAMESWARAN AND UNITED INDIA INSURANCE CO LTD
|
November 1, 2010 |
|
GEORGE THOMAS Vs. T N MENON
|
November 4, 2010 |
|
GEORGE THOMAS Vs. BINU THOMAS
|
November 9, 2010 |
|
GEORGE THOMAS Vs. ALEYAMMA THOMAS ALIAS AMMUKUTTY
|
December 22, 2010 |
|
GEORGE THOMAS Vs. THE FEDERAL BANK LIMITED, REP. BY THE CHAIRMAN AND THE CHIEF MANAGER
|
September 9, 2010 |
|
GEORGE VADAKARA Vs. SUPERINTENDENT OF POLICE KANNUR
|
October 27, 2010 |
|
GEORGE VARGHESE Vs. HONGKONG AND SHANGAI
|
December 17, 2010 |
|
GEORGE VARGHESE AND Vs. STATE OF KERALA
|
March 8, 2010 |
|
GEORGEKUTTY Vs. SUB INSPECTOR OF POLICE
|
December 22, 2010 |
|
GIGY JACOB S/O CHACKO Vs. STATE OF KERALA AND ORS
|
August 12, 2010 |
|
GIGY JACOB S/O CHACKO Vs. STATE OF KERALA AND ORS.
|
December 8, 2010 |
|
GIJI SAJI Vs. CANARA BANK
|
September 15, 2010 |
|
GINCY M. CHELAPPUZHAYIL W/O. DENNY GEORGE Vs. THE STATE OF KERALA AND ORS.
|
May 17, 2010 |
|
GIREESAN NAIR S/O. GOPALAN PILLAI Vs. STATE OF KERALA
|
January 14, 2010 |
|
GIRIJA THANKACHI M , HEAD NURSE AND ORS Vs. STATE OF KERALA AND ORS
|
July 13, 2010 |
|
GIRISH KUMAR Vs. STATE OF KERALA
|
April 6, 2010 |
|
GIVE AND TAKE COMPANY Vs. MUKKANNAN MUMTAZ
|
August 30, 2010 |
|
GLOBAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
|
December 6, 2010 |
|
GLOBAL INDUSTRIES Vs. UNION OF INDIA (UOI)
|
November 2, 2010 |
|
GLOY ABRAHAM Vs. DISTRICT COLLECTOR COLLECTORATE
|
October 4, 2010 |
|
GOKULAN S/O GOPALAN Vs. STATE OF KERALA AND
|
July 28, 2010 |
|
GOKULDAS Vs. ABHILASH
|
December 6, 2010 |
|
GOPAKUMAR Vs. STATE OF KERALA
|
November 9, 2010 |
|
GOPAKUMAR Vs. DIJU RAMAKRISHNAN
|
December 2, 2010 |
|
GOPAKUMAR M K , S/O M S KUNJAN PILLAI Vs. STATE OF KERALA,; DIRECTOR OF MEDICAL EDUCATION, ANILKUMAR, ABHILASH, PELA
|
December 6, 2010 |
|
GOPAKUMAR P.G., Vs. THE GOVERNMENT OF KERALA AND ATTAPPADY HILLS AREA DEVELOPMENT SOCIETY
|
September 7, 2010 |
|
GOPAKUMARAN NAIR Vs. PRASANNAKUMARI AND STATE
|
December 20, 2010 |
|
GOPALAKRISHNA PILLAI Vs. MANMADHAN PILLAI DWARAKA
|
November 15, 2010 |
|
GOPALAKRISHNA PILLAI Vs. DEVASWOM TRUST
|
February 2, 2010 |
|
GOPALAKRISHNAN Vs. SRINIVASAN
|
March 1, 2010 |
|
GOPALAKRISHNAN Vs. ASHARAF
|
November 4, 2010 |
|
GOPALAKRISHNAN Vs. STATE BANK OF TRAVANCORE
|
June 18, 2010 |
|
GOPALAKRISHNAN Vs. KUMARAMPUTHUR SERVICE CO-OPERATIVE; JOINT REGISTRAR OF CO-OPERATIVE; PRESIDENT, KUMARMPUTHUR SERVICE AND S R HABEEBULLA
|
August 30, 2010 |
|
GOPALAKRISHNAN AND ANR Vs. SECRETARY
|
November 30, 2010 |
|
GOPALAKRISHNAN ASSARI N Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
December 1, 2010 |
|
GOPALAKRISHNAN P.V., Vs. STATE OF KERALA AND ORS.
|
September 23, 2010 |
|
GOPALAN Vs. STATE OF KERALA
|
March 26, 2010 |
|
GOPALAN AND BHARGAVI Vs. M.R. VIJAYAN AND SHEELA
|
October 21, 2010 |
|
GOPI Vs. BIJU
|
November 8, 2010 |
|
GOPIKA AGENCIES Vs. COMMERCIAL TAX OFFICER
|
November 4, 2010 |
|
GOPIKAN Vs. STATE OF KERALA AND INLAND WATERWAYS AUTHORITY OF INDIA
|
May 19, 2010 |
|
GOPINATHA PILLAI Vs. KERALA STATE ELECTRICITY BOARD
|
December 23, 2010 |
|
GOPINATHAN Vs. UNNIKRISHNAN NAIR
|
November 8, 2010 |
|
GOPINATHAN P Vs. REVENUE DIVISIONAL OFFICER
|
June 21, 2010 |
|
GOPINATHAN S/O. BAHULEYAN, Vs. THE STATE OF KERALA,
|
July 13, 2010 |
|
GOSPEL FOR ASIA MANJADI Vs. STATE OF KERALA
|
October 26, 2010 |
|
GOURI MADHAVAN AND ORS Vs. CHANDRIKA BHAI AND ORS
|
November 29, 2010 |
|
GOURIAMMA Vs. YOHANNAN LUCKOSE
|
February 25, 2010 |
|
GOVERNMENT OF INDIA, Vs. P.C. PAUL
|
October 11, 2010 |
|
GOVERNMENT OF KERALA Vs. THOMAS P MALIAKKAL
|
October 22, 2010 |
|
GOVERNMENT OF KERALA, Vs. MANAGER, S.S.M.U.P. SCHOOL AND
|
July 30, 2010 |
|
GOVINDAN NAMBISAN Vs. PASSPORT OFFICER
|
September 30, 2010 |
|
GRACEAMMA THOMAS Vs. COMMISSIONER OF POLICE AND ORS
|
July 12, 2010 |
|
GRACELET JIGILA P Vs. KERALA PUBLIC SERVICE COMMISSION
|
December 1, 2010 |
|
GRIGO KURIAN S/O KURIACHAN Vs. STATE OF KERALA AND CHIEF MANAGER
|
December 13, 2010 |
|
GUNASUNDARI Vs. SPECIAL TAHSILDAR; STATE OF KERALA; GURUNANTHAN; GANESH MOORTHI
|
February 11, 2010 |
|
GURUNANAK Vs. STATE OF KERALA
|
January 29, 2010 |
|
H AMINASH Vs. M RAMESH
|
December 21, 2010 |
|
H AND R JOHNSON Vs. INTELLIGENCE INSPECTOR
|
September 24, 2010 |
|
H J RASOOL Vs. REVENUE DIVISIONAL OFFICER
|
September 15, 2010 |
|
H L L LIFECARE LTD Vs. HINDUSTAN LATEX LABOUR UNION
|
November 3, 2010 |
|
H S PURUSHOTHA Vs. INTELLIGENCE INSPECTOR
|
August 3, 2010 |
|
HABEEB Vs. SEBASTIAN T C
|
December 8, 2010 |
|
HADED STEELS PVT LTD Vs. INTELLIGENCE INSPECTOR
|
October 19, 2010 |
|
HAJAROMMABI P. Vs. THE DIRECTOR OF EDUCATION,
|
May 31, 2010 |
|
HAJIRA. K.E. D/O K.E. KUNHOYI Vs. THE ADDITIONAL DISRICT MAGISTRATE,
|
July 5, 2010 |
|
HALEEMA Vs. HIGH COURT OF KERALA
|
November 30, 2010 |
|
HAMEED P Vs. STATE OF KERALA
|
October 5, 2010 |
|
HAMSA HAJI K. S/O. MOHAMMED HAJI Vs. THE MALAPPURAM DISTRICT CO-OP. BANK LTD. AND THE AUTHORISED OFFICER (GENERAL MANAGER)
|
January 5, 2010 |
|
HAMZA A Vs. STATE OF KERALA
|
August 6, 2010 |
|
HAMZA S/O. KANDANATH VELATH ALI Vs. ABDU S/O. KALLINGAL MOITHU
|
September 2, 2010 |
|
HAMZA V.V. SENIOR ACCOUNTANT AND ORS. Vs. THE MANAGING DIRECTOR,
|
September 3, 2010 |
|
HAREESH S Vs. DIRECTOR OF HEALTH SERVICES
|
September 16, 2010 |
|
HARI KUMAR M. Vs. THE KERALA PUBLIC SERVICE COMMISSION,
|
April 9, 2010 |
|
HARIDASAN Vs. SURESH
|
December 6, 2010 |
|
HARIDASAN Vs. K R ABILASH
|
November 1, 2010 |
|
HARIHARAN Vs. HANEESA BEEVI
|
January 14, 2010 |
|
HARIHARAN P. K Vs. STATE OF KERALA
|
July 1, 2010 |
|
HARIKUMAR B R Vs. STATE OF KERALA
|
October 11, 2010 |
|
HARIPRIYA R Vs. MAHATMA GANDHI UNIVERSITY
|
September 24, 2010 |
|
HARIS K Vs. STATE OF KERALA
|
September 16, 2010 |
|
HARISH KUMAR Vs. STATE OF KERALA
|
July 29, 2010 |
|
HARRIS CHOORI, PRESIDENT Vs. THE STATE ELECTION COMMISSIONER AND ORS.
|
August 18, 2010 |
|
HARRISONS MALAYALAM LTD Vs. STATE OF KERALA
|
May 18, 2010 |
|
HARSHAN K V Vs. NATIONAL COMMISSION
|
August 4, 2010 |
|
HASEENA MANSOOR Vs. STATE OF KERALA
|
May 18, 2010 |
|
HASHIM M Vs. SAJU
|
December 21, 2010 |
|
HASSAN RAWTHER K.K. AND ANOTHER Vs. DR. S. ABDUL AZEEZ
|
June 8, 2010 |
|
HAZEENA Vs. TAHSILDAR
|
July 5, 2010 |
|
HDFC BANK LTD Vs. ASSISTANT COMMISSIONER ASSMT
|
July 13, 2010 |
|
HDFC BANK LTD Vs. CONSUMER DISPUTE REDRESSAL FORUM
|
December 14, 2010 |
|
HDFC BANK LTD. Vs. THE INTELLIGENCE OFFICER AND
|
June 1, 2010 |
|
HEALTH OFFICER, CORPORATION OF KOCHI AND CORPORATION OF KOCHI Vs. PETER T.X. @ SIJU S/O. T.J. XAVIER,
|
October 4, 2010 |
|
HEMA GOPINATHAN, SKILLED WORKER AND ORS. Vs. THE KERALA AGRICULTURAL UNIVERSITY,
|
September 8, 2010 |
|
HEMALATHA Vs. STATE OF KERALA
|
October 29, 2010 |
|
HIGH COURT OF KERALA Vs. MOHAMMED FAISAL
|
January 27, 2010 |
|
HIGH ROAD KURIES PVT. LTD. Vs. V.G. SURENDRAN, S/O. VELIMPARAMBIL
|
July 7, 2010 |
|
HINDUSTAN LATEX EMPLOYEES WELFARE SOCIETY Vs. TRIVANDRUM DISTRICT HEADLOAD AND GENERAL WORKERS UNION
|
August 20, 2010 |
|
HISHAM K.A. Vs. STATE OF KERALA AND OTHERS
|
June 11, 2010 |
|
HLL LIFECARE LTD Vs. HINDUSTAN LATEX LABOUR UNION
|
March 4, 2010 |
|
HONEY JOHN RAYMOND Vs. BONNIE MARWIN D SILVA
|
October 18, 2010 |
|
HOTEL LEELA VENTURE LTD Vs. DEPUTY COMMISSIONER
|
November 1, 2010 |
|
HOTEL LUCIYA DRIVE-IN-RESTAURANT Vs. COMMISSIONER OF INCOME TAX
|
January 21, 2010 |
|
HOTEL RAJ INTERNATIONAL Vs. HEADLOAD WORKERS WELFARE BOARD
|
July 5, 2010 |
|
HOTEL RAJ RESIDENCY Vs. SUPERINTENDENT OF POLICE KOLLAM
|
October 12, 2010 |
|
HOTEL SKY PALACE Vs. STATE OF KERALA,
|
October 7, 2010 |
|
HOUSING DEVELOPMENT FINANCE Vs. GEETHU VISWANATH AND N.C. THOMAS S/O. CHERIYA @ CHERIAN
|
September 30, 2010 |
|
IBRAHIM Vs. STATE OF KERALA
|
September 2, 2010 |
|
IBRAHIM Vs. UNION OF INDIA
|
September 27, 2010 |
|
IBRAHIM @ IMBAYI S/O HAMZA Vs. STATE OF KERALA
|
August 4, 2010 |
|
IBRAHIM @ IMBAYI S/O. HAMZA Vs. STATE OF KERALA
|
August 4, 2010 |
|
IBRAHIM MUSALIAR Vs. MUHAMMED THAMPI MUHAMMED IIYAS
|
November 8, 2010 |
|
IBRAHIM MUSSALIAR; RAHIYANATH M , FOUSIYA M Vs. HEAD MASTER; KHADEEJA, DISTRICT EDUCATIONAL OFFICER, HEAD MASTER
|
September 2, 2010 |
|
IBRAHIM P., S/O AHAMMED PAKKO Vs. BASHEER M.A., S/O ALI AND ORS.
|
October 13, 2010 |
|
IBRAHIMKUTTY Vs. STATE OF KERALA
|
October 13, 2010 |
|
ICICI BANK LTD Vs. STATE OF KERALA
|
August 10, 2010 |
|
IGNATIOUS ANTONY Vs. DEPUTY DIRECTOR OF EDUCATION IDUKKI
|
December 6, 2010 |
|
IGNATIOUS LAYOLA Vs. S I OF POLICE
|
November 8, 2010 |
|
IGNATIUS Vs. FEDERAL BANK LIMITED
|
October 28, 2010 |
|
INDIA OIL CORPORATION LTD Vs. ASST COMMISSIONER ASSESSMENT
|
August 19, 2010 |
|
INDIA OIL CORPORATION LTD Vs. STATE OF KERALA
|
August 3, 2010 |
|
INDIA TELECOM INFRA LTD. NO. 42/1327 Vs. THE SECRETARY, KOZHIKODE CORPORATION,
|
July 27, 2010 |
|
INDIAN AIRLINES Vs. KURIAN ABRAHAM
|
January 27, 2010 |
|
INDIAN ASSOCIATION OF LAWYERS Vs. KHALID MUNDAPPILLY,
|
August 13, 2010 |
|
INDIAN BANK Vs. COMMERCIAL TAX OFFICER AND
|
August 3, 2010 |
|
INDIAN NATIONAL ANGANWADI EMPLOYEES FED. Vs. STATE OF KERALA
|
October 1, 2010 |
|
INDIRA Vs. K P V MENON
|
July 15, 2010 |
|
INDIRA G Vs. DRUGS CONTROLLER
|
September 24, 2010 |
|
INDULEKHA Vs. PREETHA KUMARI
|
March 15, 2010 |
|
ING VYSYA BANK LTD Vs. S DILEEP KUMAR, S/O SADASIVAN AND BINDHU K M , W/O DILEEPKUMAR
|
November 3, 2010 |
|
INLAND WATERWAYS AUTHORITY OF INDIA Vs. ASAKULA RAGHAVAN D/O. PARVATHY,
|
March 2, 2010 |
|
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
|
June 22, 2010 |
|
INSTRUMENTATION LTD Vs. VIJAYAN K JOS
|
November 8, 2010 |
|
IRITTI CO OPERATIVE HOSPITAL SOCIETY Vs. C C DAMODARAN
|
July 14, 2010 |
|
ISHAQUE Vs. RAVEENDRAN THAMPAN
|
March 10, 2010 |
|
ISMAIL K Vs. SUB INSPECTOR OF POLICE
|
September 22, 2010 |
|
ISMAIL K. Vs. STATE OF KERALA
|
September 3, 2010 |
|
ISMAIL PILLAI Vs. MEERA SAHIB ABDUL JALEEL
|
March 9, 2010 |
|
ISMAYIL Vs. STATE OF KERALA
|
August 5, 2010 |
|
ISRAEL S Vs. DIRECTOR KERALA BHASHA INSTITUTE NALANDA
|
January 15, 2010 |
|
ISSAC Vs. KERALA STATE BEVERAGES CORPORATION LTD
|
January 12, 2010 |
|
ISSAC Vs. SUPERINTENDENT OF POLICE IDUKKI
|
October 13, 2010 |
|
ISSAC THOMAS Vs. STATE OF KERALA
|
November 6, 2010 |
|
IYYAPPALLI JANAKI Vs. SPECIAL TAHSILDAR, L.A. AIRPORT
|
March 9, 2010 |
|
J DEVAKI Vs. T SANTHOSH
|
November 16, 2010 |
|
J J JEFFERSON Vs. KERALA STATE ELECTRICITY BOARD
|
September 16, 2010 |
|
J K TYRE AND INDUSTRIES LTD Vs. STATE OF KERALA REPRESENTED BY COMMISSIONER OF COMMERCIAL TAXES
|
September 6, 2010 |
|
J. AJI S/O. JAMALUDEEN Vs. THE DISTRICT COLLECTOR,
|
August 30, 2010 |
|
J. ISSAC Vs. THE MANAGING DIRECTOR AND ORS.
|
January 12, 2010 |
|
J. JAYALALITHA TRANSPORT CORPORATION Vs. CHERIAN, PUTHUPARAMBIL HOUSE AND OTHERS
|
January 13, 2010 |
|
J.T. INTERNATIONAL (WHOLESALE) INDIA Vs. COMMERCIAL TAX INSPECTOR AND
|
June 10, 2010 |
|
JABBAR Vs. SAJITHA
|
October 22, 2010 |
|
JABBAR K Vs. THOMAS PAUL
|
December 10, 2010 |
|
JABEER M P Vs. NILUFER P P POKKARAPPADA HOUSE
|
December 3, 2010 |
|
JACOB Vs. NAJMA BARNETO
|
July 23, 2010 |
|
JACOB KURUVILA Vs. MERLY JACOB
|
January 6, 2010 |
|
JACOB KURUVILA Vs. MERLY JACOB
|
January 5, 2010 |
|
JACOB P. ABRAHAM, HSA (HINDI) AND RAMESH G, FT MENIAL Vs. STATE OF KERALA AND ORS.
|
June 30, 2010 |
|
JAGADAMMA DAS Vs. V.T. AMBIKA W/O N.G. KURUP
|
September 8, 2010 |
|
JAGAL MOHAN, S/O. RAGHAVAN Vs. THE THRIKKAKARA GRAMA PANCHAYATH,
|
November 3, 2010 |
|
JAGANIVASAN Vs. THE SUB DIVISIONAL MAGISTRATE AND THE VILLAGE OFFICER
|
September 20, 2010 |
|
JAIKUMAR Vs. SELVARAJ
|
July 13, 2010 |
|
JAIMON Vs. SUNILKUMAR P P
|
June 21, 2010 |
|
JAINAMMA HEZHAKIEL Vs. STATE BANK OF INDIA
|
December 6, 2010 |
|
JAINULAVUDHEEN Vs. STATE OF KERALA
|
November 4, 2010 |
|
JALAJA KUMARI Vs. KUMARI THANKOM
|
November 8, 2010 |
|
JAMALUDDIN K A Vs. DISTRICT COLLECTOR
|
January 22, 2010 |
|
JAMALUDHEEN Vs. RAJEENA
|
October 22, 2010 |
|
JAMEELA BEEVI Vs. HAMEED KUNJU
|
December 15, 2010 |
|
JAMEELA W/O. HAMSA Vs. THE SPECIAL TAHSILDAR, LAND AND THE MANAGING DIRECTOR, BEKAL RESORTS
|
June 25, 2010 |
|
JAMES ABRAHAM Vs. PRASANTH S/O. SASI,
|
April 5, 2010 |
|
JAMES AERTHAYIL FR Vs. THOMAS N K
|
November 9, 2010 |
|
JAMES E V Vs. GRACE THOMAS
|
August 13, 2010 |
|
JANAKI Vs. RAVI
|
October 19, 2010 |
|
JANAKI D/O KALI Vs. STATE OF KERALA
|
August 17, 2010 |
|
JANAKI MENON Vs. AVINASH BIXIT; D T S RAO, S VIJAYAKUMAR
|
July 19, 2010 |
|
JANAKY D/O. KRISHNAN Vs. STATE OF KERALA, THE DIRECTOR AND DISTRICT ANIMAL HUSBANDRY OFFICER
|
January 8, 2010 |
|
JANARDHANAN Vs. STATE OF KERALA
|
December 22, 2010 |
|
JANARDHANAN Vs. RUGMINI
|
June 2, 2010 |
|
JANARDHANAN I Vs. STATE OF KERALA
|
October 13, 2010 |
|
JANCY JOSEPH Vs. ANOOP KUMAR P S
|
October 27, 2010 |
|
JANEESH KUMAR Vs. DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE
|
September 7, 2010 |
|
JANET Vs. SUPERINTENDENT OF POLICE
|
November 4, 2010 |
|
JANKIYAMMA Vs. K R SURESH
|
October 27, 2010 |
|
JASEENA P.M. Vs. THE DISTRICT EDUCATIONAL OFFICER,
|
September 2, 2010 |
|
JASIR K A Vs. STATE OF KERALA
|
January 27, 2010 |
|
JASLET W/O VARGHESE Vs. THE ASSISTANT COMMISSIONER OF POLICE,
|
September 20, 2010 |
|
JASMINE Vs. MUSLIM EDUCATION AND CULTURAL CENTRE
|
October 12, 2010 |
|
JASMINE D/O. NALAKATH SAIDALI Vs. KUNJI MON P.K.V. S/O. ISA HAJI
|
August 5, 2010 |
|
JASNA D/O MAJEED Vs. STATE OF KERALA AND RAFEEQUE @ CHERIYAPPU S/O KUNJI
|
November 23, 2010 |
|
JAYA Vs. RAJALAKSHMI
|
December 3, 2010 |
|
JAYA K P Vs. C S SUCHIT
|
March 18, 2010 |
|
JAYA ROY Vs. SUKUMARAN
|
February 1, 2010 |
|
JAYACHANDRA BABU AND Vs. STATE OF KERALA AND
|
July 29, 2010 |
|
JAYACHANDRAN Vs. SATHEESH KUMAR
|
November 8, 2010 |
|
JAYACHANDRAN C Vs. HIGH COURT OF KERALA
|
September 13, 2010 |
|
JAYAKANTHAN Vs. ATHEW JOHN
|
December 21, 2010 |
|
JAYAKRISHNA KAIMAL P Vs. REGISTRAR
|
January 7, 2010 |
|
JAYAKRISHNA R Vs. HARILAL N K
|
November 16, 2010 |
|
JAYAKUMAR Vs. STATE OF KERALA
|
December 20, 2010 |
|
JAYAKUMAR Vs. SHERIFA BEEVI
|
November 8, 2010 |
|
JAYAKUMAR A Vs. STATE OF KERALA
|
August 3, 2010 |
|
JAYAKUMAR R , CIVIL SURGEON Vs. STATE OF KERALA AND ORS
|
March 15, 2010 |
|
JAYALAKSHMI Vs. NAIR SERVICE SOCIETY
|
September 7, 2010 |
|
JAYAN Vs. AMBILI P K
|
October 29, 2010 |
|
JAYAN Vs. CHIEF COMMISSIONER TRAVANCORE DEVASWOM BOARD
|
November 19, 2010 |
|
JAYAN T. AND OTHERS Vs. CHIEF COMMISSIONER, TRAVANCORE DEVASWOM BOARD AND OTHERS
|
November 10, 2010 |
|
JAYANANDAN S Vs. SUSAN JIMMY
|
November 11, 2010 |
|
JAYANTHA Vs. DIRECTOR GENERAL OF POLICE
|
December 7, 2010 |
|
JAYAPRAKASAN S/O. BAHULEYAN Vs. THE DISTRICT COLLECTOR,
|
June 2, 2010 |
|
JAYAPRAKASH Vs. REGIONAL TRANSPORT AUTHORITY
|
September 15, 2010 |
|
JAYARAMA Vs. K SIVARAMA RAI
|
December 17, 2010 |
|
JAYARAMAN Vs. STATE OF KERALA
|
October 13, 2010 |
|
JAYASANKARA V N Vs. STATE OF KERALA
|
November 11, 2010 |
|
JAYASREE Vs. KRISHNA KUMAR M.B. AND KESHAVA KUMAR M.B.
|
August 19, 2010 |
|
JAYASREE B., H.S.A. (ENGLISH) Vs. STATE OF KERALA AND ORS.
|
November 3, 2010 |
|
JAYESH VARGHESE Vs. STATE OF KERALA
|
December 21, 2010 |
|
JEBI CHERIAN MOONJELY Vs. CIRCLE INSPECTOR OF POLICE
|
October 28, 2010 |
|
JEENA ABRAHAM, U.P.S.A Vs. THE MANAGER AND ORS.
|
November 3, 2010 |
|
JEENA AJAYAN D/O AJAYAN AND SANIMOL P.M. Vs. MAHATMA GANDHI UNIVERSITY AND CONTROLLER OF EXAMINATIONS
|
September 20, 2010 |
|
JEEVAN J. NATH, S/O S. JAGANATH Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION AND THE PRINCIPAL
|
September 8, 2010 |
|
JEEVAN SABU V S Vs. STATE OF KERALA
|
October 28, 2010 |
|
JEEVANKUMAR Vs. N. GOPAKUMARAN NAIR
|
November 2, 2010 |
|
JEMES JOSEPH Vs. DEPUTY RANGE OFFICER
|
January 15, 2010 |
|
JESNA RACHEL Vs. SUPERINTENDENT OF POLICE
|
September 29, 2010 |
|
JESSY JEEMON, HEALTH INSPECTOR Vs. K.A.THOMAS
|
February 1, 2010 |
|
JEYAPRASAD S D Vs. STATE OF KERALA
|
November 9, 2010 |
|
JEZIM B Vs. UNIVERSITY OF CALICUT
|
August 17, 2010 |
|
JIHAS Vs. DISTRICT REGISTRAR
|
December 15, 2010 |
|
JIJEESH E C Vs. T MANI
|
December 17, 2010 |
|
JIJESH Vs. STATE OF KERALA
|
September 22, 2010 |
|
JIJESH P K S/O VASUDEVAN Vs. MOHAMMED ALI K AND NATIONAL INSURANCE CO LTD
|
August 10, 2010 |
|
JIJESH. P.K. S/O VASUDEVAN Vs. MOHAMMED ALI K. AND NATIONAL INSURANCE CO. LTD.
|
October 8, 2010 |
|
JIJI ANTONY Vs. JRG SECURITIES LTD.
|
December 1, 2010 |
|
JIJI B S , S/O BHASKARAPILLAI Vs. STATE OF KERALA, STATION HOUSE OFFICER AND SANDHYA, D/O VASANTHA
|
November 25, 2010 |
|
JIJI K BABU Vs. GANDHI RAMAN
|
June 22, 2010 |
|
JIJO P.V. Vs. THE MANAGING DIRECTOR
|
September 9, 2010 |
|
JIJUSON Vs. SIMI MATHEW
|
October 20, 2010 |
|
JILLIARIAN D CRUZ Vs. MIRANDA SERENE M
|
October 26, 2010 |
|
JINCY CHACKO Vs. STATE OF KERALA
|
September 29, 2010 |
|
JINS P THOMAS Vs. SUN INSPECTOR OF POLICE PONKUNNAM POLICE
|
October 28, 2010 |
|
JINSU VARGHESE Vs. MANAGER
|
December 10, 2010 |
|
JISH JOHN Vs. SHIJO PAUL K ABRAHAM
|
December 6, 2010 |
|
JISHITHA Vs. STATE OF KERALA
|
December 21, 2010 |
|
JISHNU V DEV Vs. SUPERINTENDENT OF POLICE
|
August 16, 2010 |
|
JISS JOB Vs. STATE OF KERALA
|
November 29, 2010 |
|
JOBY JACOB Vs. STATE OF KERALA
|
November 18, 2010 |
|
JOBY JOCOB PULICKEKUDY, S/O. FR. P.C. JACOB Vs. BABU, S/O. JOSEPH
|
September 22, 2010 |
|
JOBY THOMAS Vs. ANNAMMA AUGUSTINE
|
March 17, 2010 |
|
JOBY VARGHESE Vs. ARMED FORCES TRIBUNAL
|
October 12, 2010 |
|
JOE PAUL VITHAYATHIL Vs. STATE OF KERALA AND ROADS AND BRIDGES CORPORATION LTD
|
November 19, 2010 |
|
JOHN Vs. ABRAHAM JOSEPH
|
November 10, 2010 |
|
JOHN BOSCO Vs. M ABDUL KADER
|
August 6, 2010 |
|
JOHN J ILLICKAN Vs. SHEELA PHILIP
|
November 1, 2010 |
|
JOHN K.C. AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 1, 2010 |
|
JOHN KENNEDY A Vs. STATE OF KERALA
|
October 26, 2010 |
|
JOHN KENNEDY A Vs. STATE OF KERALA
|
October 14, 2010 |
|
JOHN MATHAI Vs. SULAIMAN KUNJU
|
October 20, 2010 |
|
JOHNSON Vs. C C MOHAN
|
December 20, 2010 |
|
JOHNSON Vs. SEBASTIAN
|
January 22, 2010 |
|
JOHNSON MANYANI Vs. CALICUT UNIVERSITY
|
November 8, 2010 |
|
JOHNSON T T Vs. C JAYASANKAR
|
January 22, 2010 |
|
JOHNSON ULLANNUR Vs. STATE OF KERALA,
|
August 19, 2010 |
|
JOHNSON V. FRANCIS S/O. FRANCIS Vs. THE EXECUTIVE ENGINEER,
|
April 9, 2010 |
|
JOHNY Vs. STATE OF KERALA
|
January 7, 2010 |
|
JOHNY C D Vs. BAR COUNCIL OF KERALA
|
November 16, 2010 |
|
JOHNY S/O. KUNJIPALU AND KOCHUMARY W/O. JOHNY Vs. STATE OF KERALA THROUGH THE SUB
|
August 4, 2010 |
|
JOICY PAUL Vs. DY DIRECTOR OF EDUCATION
|
November 8, 2010 |
|
JOJI PAUL Vs. DISTRICT COLLECTOR ERNAKULAM
|
July 29, 2010 |
|
JOJY JACOB Vs. STATE OF KERALA
|
September 8, 2010 |
|
JOLLY D Vs. CHIEF POSTMASTER GENERAL
|
December 17, 2010 |
|
JOM C MICHAEL Vs. V P KONTHALAM
|
November 12, 2010 |
|
JOMEL CORREYA Vs. STATE OF KERALA
|
September 15, 2010 |
|
JOMON ALIAS KUNJUNJU Vs. STATE OF KERALA
|
March 16, 2010 |
|
JOSE Vs. STATE OF KERALA
|
January 20, 2010 |
|
JOSE Vs. MARY SHIJI
|
July 22, 2010 |
|
JOSE Vs. DEVASSY
|
December 15, 2010 |
|
JOSE Vs. THARAYIL V. REVENUE DIVISIONAL OFFICER
|
March 9, 2010 |
|
JOSE A THAYIL Vs. SECRETARY REGIOANAL TRANSPORT
|
November 8, 2010 |
|
JOSE ABRAHAM Vs. DISTRICT COLLECTOR KOTTAYAM
|
November 8, 2010 |
|
JOSE ABRAHAM Vs. INTELLIGENCE OFFICER AND
|
August 3, 2010 |
|
JOSE CYRIAC Vs. COMMISSIONER OF INCOME TAX COCHIN
|
October 22, 2010 |
|
JOSE GEORGE Vs. THE 9TH PAY REVISION COMMISSION ROOM
|
August 30, 2010 |
|
JOSE GEORGE Vs. STATE OF KERALA,
|
September 13, 2010 |
|
JOSE ILLIKKAL Vs. PAYYANNUR MUNICIPALITY AND K.T. MATHEW S/O THOMAS
|
August 12, 2010 |
|
JOSE JOSEPH Vs. ABRAHAM P.J. S/O. JOSEPH
|
August 19, 2010 |
|
JOSE JOSEPH, S/O. P.C. Vs. STATE OF KERALA, REP. BY THE PRINCIAPL AND ORS.
|
October 27, 2010 |
|
JOSE K A Vs. CHALAKUDY MUNICIPALITY
|
January 4, 2010 |
|
JOSE K. GEORGE Vs. CHENGANNUR MUNICIPALITY AND ORS.
|
April 16, 2010 |
|
JOSE KURIAN Vs. DEPUTY TAHSILDAR
|
October 28, 2010 |
|
JOSE KURUVINAKUNNEL Vs. INCOME TAX OFFICER
|
September 28, 2010 |
|
JOSE LALICHAN AND ANOTHER Vs. AUGUSTIN
|
September 3, 2010 |
|
JOSE MATHEW AND ORS Vs. STATE OF KERALA AND ORS
|
July 13, 2010 |
|
JOSE MOONJELY Vs. STATE OF KERALA
|
September 27, 2010 |
|
JOSE P. ISSAC, GOVERNMENT CONTRACTOR Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF AND ORS.
|
November 1, 2010 |
|
JOSE P.K. S/O CHACKO Vs. REGIONAL DIRECTOR, INDIA TOURISM,
|
September 14, 2010 |
|
JOSE S/O JOESPH Vs. SUB INSPECTOR OF POLICE,
|
August 27, 2010 |
|
JOSE S/O. THOMAS Vs. STATE OF KERALA
|
May 19, 2010 |
|
JOSE THOMAS Vs. STATE OF KERALA
|
November 15, 2010 |
|
JOSE THOMAS Vs. DISTRICT POLICE SUPERINTEND OF POLICE
|
January 28, 2010 |
|
JOSEPH Vs. GLADIS SASI
|
July 20, 2010 |
|
JOSEPH Vs. STATE OF KERALA
|
May 31, 2010 |
|
JOSEPH Vs. STATE OF KERALA
|
September 16, 2010 |
|
JOSEPH Vs. STATE OF KERALA
|
August 18, 2010 |
|
JOSEPH C C Vs. K S E B
|
March 9, 2010 |
|
JOSEPH DAS Vs. STATE OF KERALA,
|
March 31, 2010 |
|
JOSEPH ISAAC S/O LATE K E ISAAC Vs. UNION OF INDIA; DENTAL COUNCIL OF INDIA; THE SECRETARY AND MAJOR GENERAL (RETIRED) P N AWASTHI
|
December 9, 2010 |
|
JOSEPH ISSAC Vs. UNION OF INDIA
|
July 21, 2010 |
|
JOSEPH JAMES ALIAS JOSE Vs. STATE OF KERALA
|
March 11, 2010 |
|
JOSEPH KURIAN Vs. VILLAGE OFFICER
|
March 16, 2010 |
|
JOSEPH O.E. S/O. LATE ISSAC, Vs. NATIONAL TRANSORTING PLANNING AND RESEARCH AND ORS.
|
October 4, 2010 |
|
JOSEPH P GEORGE Vs. FEDERAL BANK LTD
|
November 9, 2010 |
|
JOSEPH SAMSON Vs. VILLAGE OFFICER
|
September 24, 2010 |
|
JOSEPH VILLANGADAN Vs. P N WRITER AND CO P LTD
|
February 8, 2010 |
|
JOSEPH, S/O MATHEW Vs. LEELA @ SUNDHARI, W/O THANKAPPAN AND
|
August 16, 2010 |
|
JOSEPH, S/O. VARGHESE Vs. THRESSIA @ BABY, W/O.VARGHESE AND ORS.
|
November 8, 2010 |
|
JOSHI Vs. BENNY KURIAN
|
January 18, 2010 |
|
JOSHY JOHN Vs. K.K. PURUSHOTHAMAN,
|
November 1, 2010 |
|
JOY Vs. STATE OF KERALA
|
March 2, 2010 |
|
JOY Vs. STATE OF KERALA
|
August 18, 2010 |
|
JOY ALEXANDER S/O. ALEXANDER Vs. C.B. JALAJA AND SHIHAB
|
October 20, 2010 |
|
JOY ALIAS KOCHU JOY Vs. STATE OF KERALA
|
August 30, 2010 |
|
JOY JOSEPH Vs. JOSE JACOB ALIAS THANKACHAN
|
August 20, 2010 |
|
JOY JOSEPH Vs. ELECTORAL REGISTRATION OFFICER
|
September 17, 2010 |
|
JOY JOSEPH AND Vs. THE SECRETARY,
|
September 3, 2010 |
|
JOY K O Vs. SHAJI P K
|
December 22, 2010 |
|
JOYCEE MICHAEL Vs. A G FRANK OLIVER
|
October 5, 2010 |
|
JOYMON P Vs. ASHA SINDHU
|
June 16, 2010 |
|
JULY ROY D/O PHILIP PHILIPOSE AND P. KAMARAJ S/O PONNAYYAN Vs. THE STATE OF KERALA, THE SECRETARY AND THE DEPARTMENT OF CENTRAL BUREAU OF INVESTIGATION
|
September 7, 2010 |
|
JUMAIL, S/O JAMEELA Vs. WILSON, S/O ITTANPILLAI AND NEW INDIA ASSURANCE CO. LTD.
|
September 13, 2010 |
|
JUNU N RAJ Vs. STATE OF KERALA
|
November 4, 2010 |
|
JUSTEENA JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
|
July 1, 2010 |
|
JUSTIN BOVAS KADDUKADU KULATHINKARA Vs. STATE OF KERALA
|
August 4, 2010 |
|
JWALINI DEVI Vs. STATE OF KERALA
|
January 29, 2010 |
|
JYOTHI IGNATIOUS Vs. STATE OF KERALA
|
August 3, 2010 |
|
JYOTHI KUMAR P T Vs. STATE OF KERALA
|
November 29, 2010 |
|
JYOTHIKUMAR S/O. K.K. THANKAPPAN Vs. SUB-INSPECTOR OF POLICE AND SREEKUMARI
|
May 24, 2010 |
|
JYOTHISH PRASAD C P Vs. STATE OF KERALA
|
October 7, 2010 |
|
JYOTHY LAKSHMI Vs. STATE OF KERALA
|
July 19, 2010 |
|
K A ABDUL RASHEED Vs. PHILIP ABRAHAM
|
November 9, 2010 |
|
K A CHELLAPPAN Vs. SHAJI MADHAVAN
|
November 15, 2010 |
|
K A HYDROSE Vs. P V SAINUDDIN
|
September 22, 2010 |
|
K A JELTON GOVT CONTRACTOR Vs. SUPERINTENDING ENGINEER
|
May 18, 2010 |
|
K A MUHAMMED Vs. STATE OF KERALA
|
November 4, 2010 |
|
K A SHAKKEER HUSSAIN Vs. V M SIVAN
|
December 1, 2010 |
|
K ANILKUMAR Vs. STATE OF KERALA
|
September 17, 2010 |
|
K ANNE SHAHEER Vs. STATE OF KERALA
|
February 24, 2010 |
|
K ARUN KUMAR Vs. M R CHANDRIKA
|
December 22, 2010 |
|
K B MADHAVAN Vs. SUB REGISTRAR
|
April 8, 2010 |
|
K B RAJEEV Vs. RUPESH AND CO
|
September 24, 2010 |
|
K BHASKARAN Vs. TRAVANCORE DEVASWOM BOARD
|
September 29, 2010 |
|
K BHUVANENDRAN NAIR Vs. KERALA STATE ROAD TRANSPORT
|
November 9, 2010 |
|
K C AJITH KUMAR Vs. STATE OF KERALA
|
February 19, 2010 |
|
K C BABYCHAN Vs. SECRETARY R T A
|
September 29, 2010 |
|
K C CARIAPPA Vs. TRANSPORT COMMISSIONER
|
October 18, 2010 |
|
K C HARIDAS Vs. KELTRON
|
November 30, 2010 |
|
K C INDIRA Vs. LEKHA JAYADEVAN
|
August 3, 2010 |
|
K C PADMANABHAN Vs. T N PARAMESWARAN
|
December 21, 2010 |
|
K C PALANISAMI Vs. STATE OF KERALA
|
September 15, 2010 |
|
K C VARGHESE, S/O CHERIA Vs. SURVEY DIRECTOR; RE-SURVEY SUPERINTENDENT; DISTRICT COLLECTOR AND VILLAGE OFFICER
|
December 13, 2010 |
|
K CHAMY S/O AYYAPPAN Vs. THACHAMPARA GRAMA PANCHAYATH,
|
July 22, 2010 |
|
K CHANDRA BABU Vs. STATE OF KERALA
|
November 8, 2010 |
|
K DEVAKI Vs. UNION OF INDIA
|
August 12, 2010 |
|
K G HARIDAS Vs. P P JAMES
|
December 21, 2010 |
|
K G RAJU, S/O GOVINDAN AND ORS Vs. STATE OF KERALA
|
November 25, 2010 |
|
K G SAHADEVAN Vs. VIJAYARAGHAVAN UNNI
|
December 1, 2010 |
|
K G SATHYANADAN AND POOVANTHURUTHU VEEDU Vs. STATE OF KERALA AND ORS
|
November 3, 2010 |
|
K GOPIDAS Vs. STATE OF KERALA
|
October 11, 2010 |
|
K GOVINDAN PANICKAR Vs. DISTRICT COLLECTOR; TAHSILDAR AND SPECIAL TAHSILDAR (L A )
|
November 9, 2010 |
|
K H AZAD Vs. DETECTIVE INSPECTOR
|
September 30, 2010 |
|
K H R W S EMPLOYEES FEDERATION Vs. K H R W SOCIETY
|
March 29, 2010 |
|
K HABEEBULLA ANSARI S/O KAMMOO K Vs. STATE DELIMITATION COMMISSION; STATE ELECTION COMMISSION; DISTRICT COLLECTOR
|
August 30, 2010 |
|
K HAMSA Vs. CANARA BANK LIMITED
|
November 12, 2010 |
|
K HAMZA Vs. REGIONAL TRANSPORT OFFICER KOZHIKOD
|
October 13, 2010 |
|
K INDIRA Vs. STATE OF KERALA
|
October 22, 2010 |
|
K J ALPHONS KANNANTHANAM Vs. BAR COUNCIL OF KERALA; BAR COUNCIL OF INDIA; DISCIPLINARY COMMITTEE NO V
|
November 3, 2010 |
|
K J ELIYAMMA (LATE) AND ORS Vs. SPECIAL TAHSILDAR (LA) AND CHIEF CONSERVATOR OF FORESTS
|
December 2, 2010 |
|
K J JACOB AND JOSEPH Vs. K J ALEX AND JOSEPH
|
August 30, 2010 |
|
K J JOSEPH Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 22, 2010 |
|
K J THOMAS Vs. PRINCIPAL AGRICULTURAL OFFICER
|
September 29, 2010 |
|
K K AMMUKUTTY AMMA Vs. EDAKALUR MEETHAL KALLIANI
|
January 29, 2010 |
|
K K ASOKAN Vs. SADASIVAN
|
October 20, 2010 |
|
K K BALAN Vs. CHAIRMAN (STATE ELECTION COMMISSIONER) AND ORS
|
September 7, 2010 |
|
K K DHARMARAJAN Vs. N K GOVINDAN NAMBOODIRI
|
December 15, 2010 |
|
K K GOPALAKRISHNAN Vs. V K PURUSHOTHAMAN
|
December 20, 2010 |
|
K K JAYAPRAKASH Vs. STATE OF KERALA
|
November 25, 2010 |
|
K K KABEER Vs. BEEVI K M
|
December 15, 2010 |
|
K K MATHAI S/O KURIAKOSE Vs. VILLAGE OFFICER REVENUE DIVISIONAL OFFICER AND MANANTHAVADY GRAMA PANCHAYAT
|
December 10, 2010 |
|
K K MOHANKUMAR Vs. STATE OF KERALA
|
December 21, 2010 |
|
K K NANDAPPAN Vs. KOTTAYAM URBAN WELFARE CO OP SOCIETY
|
December 23, 2010 |
|
K K PURUSHOTHAMAN Vs. K S SIVADAS
|
December 23, 2010 |
|
K K REEJABAI Vs. DISTRICT EDUCATION OFFICER
|
December 6, 2010 |
|
K K SALIM HAJI Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 1, 2010 |
|
K K SHREEDEV Vs. MANAGING DIRECTOR
|
October 4, 2010 |
|
K K SUFAIRA BEEVI Vs. K P AFSAL KOYA THANGAL
|
September 30, 2010 |
|
K K VINOD Vs. SMITHA M P
|
November 12, 2010 |
|
K KRISHNAN Vs. DIRECTOR GENERAL OF POSTS
|
November 8, 2010 |
|
K KUMAR Vs. NARAYANAN KAMMATH
|
August 6, 2010 |
|
K KUMARI Vs. CHERIAN SAMUEL
|
January 27, 2010 |
|
K LALITHAMMA Vs. STATE OF KERALA
|
September 27, 2010 |
|
K M ABDUL RAZAC Vs. STATE OF KERALA
|
September 2, 2010 |
|
K M ASHA MANJU Vs. K P S C
|
January 28, 2010 |
|
K M ASHRAF, S/O MAKKAR Vs. SUB INSPECTOR OF POLICE AND THE SECRETARY, INTUC UNION
|
December 14, 2010 |
|
K M JOSE Vs. EXCISE INSPECTOR KOTHAMANGALAM
|
November 8, 2010 |
|
K M MUSTAFA Vs. INDIAN OVERSEAS BANK
|
March 1, 2010 |
|
K M RAVEENDRAN Vs. TINU D PARAI
|
September 23, 2010 |
|
K M SHAHUL HAMEED Vs. STATE OF KERALA
|
November 2, 2010 |
|
K M SUBINA Vs. REGIONAL TRANSPORT AUTHORITY
|
September 29, 2010 |
|
K M VISWAMBHARAN Vs. DOMESTIC LIKES VENMONY
|
September 28, 2010 |
|
K MADHU Vs. STATE OF KERALA
|
November 10, 2010 |
|
K MANIYAPPAN Vs. STEEL INDUSTRIALS KERALA LTD
|
September 22, 2010 |
|
K MOHANAN Vs. SUB INSPECTOR OF POLICE MEDICAL COLLEGE POLICE
|
January 21, 2010 |
|
K MOHANAN Vs. COIR BOARD COIR HOUSE
|
October 19, 2010 |
|
K MOIDU Vs. STATE OF KERALA
|
September 15, 2010 |
|
K MUHAMMED ALI Vs. SOUTH MALABAR GRAMEEN BANK
|
November 8, 2010 |
|
K MURALI Vs. BHAGEERATHY ALIAS BHAVANI
|
August 16, 2010 |
|
K N R WOOD WORKS Vs. DIVISIONAL FOREST OFFICER
|
November 4, 2010 |
|
K N RAJASEKHARAN Vs. GEETHA RAMANUJAN
|
October 26, 2010 |
|
K N SREEDEVI Vs. KANAKARAJ
|
August 11, 2010 |
|
K N SUGUNAN Vs. K BABUMON
|
December 6, 2010 |
|
K P ABDUL KHADER Vs. STATE OF KERALA
|
January 27, 2010 |
|
K P ALIYAR Vs. DIRECTOR OF MUNICIPALITIES
|
December 2, 2010 |
|
K P ANIL KUMAR, S/O PARAMESWARAN PILLAI Vs. UNION OF INDIA AND
|
July 13, 2010 |
|
K P DIENESH Vs. SECRETARY TO GOVT TAX DEPARTMENT
|
October 4, 2010 |
|
K P HAFSATH BEEVI Vs. STATE OF KERALA
|
February 2, 2010 |
|
K P JAYA LECTURER IN HINDI Vs. C S SUCHIT SREEMANGALAM
|
March 8, 2010 |
|
K P MANOJ Vs. KERALA STATE ROAD TRANSPORT
|
October 26, 2010 |
|
K P MUHAMMED BASHEER Vs. DEPUTY GENERAL MANAGER KANNUR DISTRICT CO OP BANK LTD
|
February 11, 2010 |
|
K P MUTHULAKSHMI AMMA Vs. RADHA KRISHNANUNNI
|
August 4, 2010 |
|
K P PHILIP Vs. UMAIBHAI
|
November 10, 2010 |
|
K P RAGHAVAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 20, 2010 |
|
K P RATNA SINGH Vs. STATE OF KERALA
|
August 2, 2010 |
|
K P RAVI S/O NARAYANAN Vs. KERALA STATE ELECTION COMMISSION; SECRETARY; DISTRICT COLLECTOR
|
August 30, 2010 |
|
K P SAJU Vs. STATE OF KERALA
|
August 4, 2010 |
|
K P SHANTHAKUMARI Vs. STATE OF KERALA
|
September 29, 2010 |
|
K P SREEJAYAN Vs. SUBRAMANIAN
|
October 18, 2010 |
|
K P SUDHEER Vs. KRISHNAKUMARI
|
December 22, 2010 |
|
K P SUNILKUMAR Vs. DISTRICT ANIMAL HSUBANDRY OFFICER
|
December 2, 2010 |
|
K PATTUVARDHANAN Vs. CHENGANNUR MUNICIPALITY
|
October 13, 2010 |
|
K PEETHAMBARAN Vs. DAYANA CHITTY FUND
|
November 30, 2010 |
|
K PRABHAKARAN Vs. STATE OF KERALA AND ORS
|
August 30, 2010 |
|
K PRASADU Vs. STATE OF KERALA
|
September 27, 2010 |
|
K PUSHPARAJAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 18, 2010 |
|
K R AKHIL RAJ Vs. UNIVERSITY OF KERALA
|
October 20, 2010 |
|
K R RAMACHANDRAN AND ORS Vs. STATE OF KERALA AND ASST WILD LIFE WARDEN
|
December 2, 2010 |
|
K R RAMESH Vs. BANK OF INDIA
|
September 27, 2010 |
|
K R RAVEENDRAN Vs. SUPERINTENDENT OF POLICE
|
September 16, 2010 |
|
K R SADANANDAN Vs. KERALA STATE ROAD TRANSPORT
|
September 15, 2010 |
|
K R THANKACHAN Vs. CIRCLE INSPECTOR OF POLICE
|
October 27, 2010 |
|
K RAJAGOPALAN Vs. STATE OF KERALA
|
October 22, 2010 |
|
K RAJAN Vs. SECRETARY GENERAL EDUCATION, ASST EDUCATIONAL OFFICER AND ACCOUNTANT GENREAL (A & E)
|
November 23, 2010 |
|
K S ARUNKUMAR Vs. SECRETARY
|
October 4, 2010 |
|
K S MENON Vs. STATE BANK OF INDIA, ERNAKULAM BRANCH AND ORS
|
November 25, 2010 |
|
K S MOHAMMED ALI Vs. KERALA STATE ELECTRICITY BOARD
|
December 13, 2010 |
|
K S OMANA Vs. STATE OF KERALA
|
November 8, 2010 |
|
K S RADHAKRISHNAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
October 21, 2010 |
|
K S RAJEEV Vs. SREEDEVI S K
|
August 2, 2010 |
|
K S RAJESH KUMAR Vs. ADDITIONAL REGISTERING AUTHORITY
|
February 1, 2010 |
|
K S SALIM Vs. STATE OF KERALA
|
December 17, 2010 |
|
K SADASIVAN NAIR Vs. DISTRICT COLLECTOR
|
September 27, 2010 |
|
K SADASIVAN S/O KUMARA PILLAI AND HOTEL ANANTHASAYANAM PVT LTD Vs. STATE OF KERALA, DEPUTY COMMISSIONER OF EXCISE AND CIRCLE INSPECTOR OF EXCISE
|
August 10, 2010 |
|
K SAIDALI Vs. KUMARAN
|
December 20, 2010 |
|
K SAJEENDRAN PILLAI Vs. SURESH BABU
|
December 23, 2010 |
|
K SARASWATHY Vs. STATE OF KERALA AND ORS
|
July 13, 2010 |
|
K SATHYAN Vs. SECRETARY REGIONAL TRANSPORT
|
September 22, 2010 |
|
K SAUDATH M K AYAMMAD KUTTY Vs. KOLLANCHALIL POCKER IBRAHIM AND ORS
|
September 3, 2010 |
|
K SUBRAMANIAN Vs. STATE OF KERALA
|
November 9, 2010 |
|
K SUMANGALA Vs. STATE OF KERALA
|
June 10, 2010 |
|
K SUPRABHA, S/O LATE P KESAVAN Vs. UNION OF INDIA AND STATE OF KERALA
|
December 13, 2010 |
|
K SURESH Vs. KERALA STATE ELECTRICITY BOARD
|
November 8, 2010 |
|
K SURESH KUMAR; T SUGATHAN,; M ARAVINDAN, M DINESH KUMAR Vs. MANOJ JOSHY, V K BABY
|
November 25, 2010 |
|
K T BABY Vs. ALAVUDEEN
|
December 21, 2010 |
|
K T EASY, KOIMAPARAMBIL HOUSE AND K T VARGHESE Vs. MARY THOMAS ALIAS KUNJAMMA AND ANR
|
November 18, 2010 |
|
K T JANARDANAN Vs. STATE OF KERALA
|
November 9, 2010 |
|
K T KUNHIMOIDEEN Vs. STATE OF KERALA
|
January 27, 2010 |
|
K T RAJEEV Vs. STATE OF KERALA
|
September 29, 2010 |
|
K T REJI Vs. STATE OF KERALA
|
November 10, 2010 |
|
K T SUNIL @ K T SUNIL KUMAR Vs. STATE OF KERALA AND ORS
|
December 20, 2010 |
|
K THULASEEDHARAN Vs. KERALA STATE TRANSPORT CORPORATION
|
November 9, 2010 |
|
K UNNIKRISHNAN Vs. P SASIDHARAN
|
November 12, 2010 |
|
K UNNIKRISHNAN Vs. SHAJIMON
|
December 9, 2010 |
|
K V BENNY Vs. STATE OF KERALA
|
May 17, 2010 |
|
K V DAVIS Vs. M K UNNIKRISHNAN
|
November 10, 2010 |
|
K V GEORGE Vs. VASUDEVAN PILLAI
|
December 14, 2010 |
|
K V PRASANNAN Vs. M VIJAYAN
|
December 20, 2010 |
|
K V R AUTO CARS PVT LTD Vs. STATE OF KERALA
|
March 9, 2010 |
|
K V SANSKRIT H S SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER
|
March 19, 2010 |
|
K V SHIRAS, S/O HAMZU Vs. STATE OF KERALA AND ORS
|
December 15, 2010 |
|
K V VASANTHY Vs. STATE OF KERALA
|
September 28, 2010 |
|
K VAVACHAN ALIAS KUTTAN VAVA Vs. UNION OF INDIA
|
November 9, 2010 |
|
K VIJAYAMMA Vs. STATE OF KERALA
|
November 4, 2010 |
|
K. ABBAS S/O. ABDULLA Vs. C.T. JAMEELA, D/O. C.T. ABBAS KUTTY HAJI
|
October 12, 2010 |
|
K. ABDUSAMAD S/O. MUHAMMED Vs. ABDU S/O. MOHAMMED,
|
November 1, 2010 |
|
K. ALI, MOTOR VEHICLES INSPECTOR Vs. THE STATE OF KERALA REPRESENTED BY,
|
September 6, 2010 |
|
K. AYISHABI Vs. MOIDEENKOYA,
|
November 3, 2010 |
|
K. BALAJI IYENGAR Vs. STATE OF KERALA, MR. T.C. MATHEW, MR. T.R. BALAKRISHNAN AND THE DEPUTY SUPERINTENDENT OF POLICE
|
October 26, 2010 |
|
K. BALAKRISHNAN Vs. STATE OF KERALA AND CHIEF ENGINEER
|
June 3, 2010 |
|
K. BHARATHAN Vs. STATE ELECTION COMMISSION,
|
August 30, 2010 |
|
K. DIVAKARA KURUP Vs. KERALA STATE ROAD TRANSPORT CORPORATION,
|
November 2, 2010 |
|
K. GANGADHARAN NAIR, SECRETARY (RETIRED) Vs. MR. RAJU, THE MANAGING DIRECTOR
|
June 3, 2010 |
|
K. GANGADHARAN S/O BALAKRISHNAN NAIR Vs. SYLAIMAN @ ABDUL SALAM S/O VEERAMPOO AND ORS.
|
September 7, 2010 |
|
K. GOVINDAN POTTI Vs. THE TRAVANCORE DEVASWOM BOARD AND ORS.
|
August 27, 2010 |
|
K. JAYACHANDRAN, MANAGING DIRECTOR Vs. GOVERNMENT OF INDIA AND ORS.
|
September 9, 2010 |
|
K. KISHORE KUMAR Vs. STATE OF KERALA,
|
September 16, 2010 |
|
K. KRISHNAKUMAR, U.D. CLERK Vs. KOLLAM CORPORATION,
|
September 16, 2010 |
|
K. M. MOOSA Vs. INSPECTING ASSISTANT COMMISSIONER
|
January 5, 2010 |
|
K. MOIDEEN KOYA Vs. THE KOZHIKODE CORPORATION,
|
August 31, 2010 |
|
K. RAGHAVAN S/O. KUNHAPPA Vs. NEW INDIA ASSURANCE CO. LTD.
|
August 30, 2010 |
|
K. ROY Vs. COMMERCIAL TAX OFFICER (WC AND LT),
|
June 10, 2010 |
|
K. SADASIVAN S/O KUMARA PILLAI AND HOTEL ANANTHASAYANAM PVT. LTD. Vs. STATE OF KERALA,
|
October 8, 2010 |
|
K. SAINUDHEEN Vs. STATE OF KERALA AND ORS.
|
August 11, 2010 |
|
K. SAJEETHA BHEEGAM W/O MEERA PILLAN AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER, HRMS
|
September 9, 2010 |
|
K. SUBRAMANIA PILLAI Vs. S. CHANDRASEKAR, S/O. SRI SUNDARAN
|
October 5, 2010 |
|
K. VASANTHI, JUNIOR SANSKRIT TEACHER Vs. THE DIRECTOR OF PUBLIC INSTRUCTIONS AND
|
August 30, 2010 |
|
K. VENUGOPALAN, INSPECTOR, LEGEL METROLOGY Vs. STATE OF KERALA AND THE CONTROLLER OF LEGAL METROLOGY
|
September 13, 2010 |
|
K. VIJAYAN S/O RAMAN AND ORS. Vs. GOVERNMENT OF KERALA,
|
August 4, 2010 |
|
K.A. RAJEENA, H.S.S.T. JUNIOR (COMMERCE) Vs. STATE OF KERALA AND THE DIRECTOR OF HIGHER SECONDARY EDUCATION
|
September 13, 2010 |
|
K.B. RAVEENDRAN Vs. THE CHIEF ENGINEER (HRM) AND K.S.E.B
|
September 23, 2010 |
|
K.G. UNNIKRISHNAN S/O. LATE K.A. GOPALAN AND K.S. BEENA D/O. SEKHARAN Vs. THRISSUR CORPORATION AND MRS. LEENA BENNY
|
January 8, 2010 |
|
K.H. MOHAMMED BASHEER Vs. SALES TAX OFFICER,
|
August 30, 2010 |
|
K.H. MUHAMMED YOOSUF Vs. AJITH KUMAR AND ORS.
|
September 20, 2010 |
|
K.H. NAZAR, S/O. HUSSAIN Vs. THE KERALA STATE ROAD TRANSPORT AND THE CHAIRMAN AND MANAGING DIRECTOR
|
July 22, 2010 |
|
K.J. JOSE S/O K.J. JOSEPH Vs. THE SECRETARY AND STATE OF KERALA
|
July 23, 2010 |
|
K.K. BALAN AND ORS. Vs. THE STATE ELECTION COMMISSION AND ORS.
|
September 17, 2010 |
|
K.K. CHANDRIKA DEVI, D/O. KUNJI Vs. P.K. DAS, S/O. KRISHNAN
|
November 2, 2010 |
|
K.K. JOSE S/O. KOCHAPPU Vs. K. JAYAKUMAR,
|
October 5, 2010 |
|
K.K. MATHEW S/O. KURIAKOSE Vs. KERALA STATE ROAD TRANSPORT CORPORATION AND ORS.
|
July 27, 2010 |
|
K.K. PRAKASAN S/O KRISHNAN Vs. ANGAMALY CHITTY FUND (P) LTD. AND ORS.
|
September 16, 2010 |
|
K.K. RAGHAVAN, S/O. KRISHNAN Vs. THE RETURNING OFFICER,
|
October 14, 2010 |
|
K.K. RAJAN S/O K.V. KUTTAN AND V. KUMUDA BAI Vs. THE STATE OF KERALA AND THE DIRECTOR OF PRINTING
|
September 16, 2010 |
|
K.K. SAIFY Vs. K.A. JULIET @ JULIE
|
May 24, 2010 |
|
K.K. SOUDA Vs. SIVARAMAN AND THE GENERAL MANAGER, KSRTC
|
August 10, 2010 |
|
K.K. SUBRAHMANYAN Vs. THE TAHSILDAR AND ORS.
|
June 3, 2010 |
|
K.K.M. HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA,
|
September 13, 2010 |
|
K.M. AISHA, W/O. LATE ALI Vs. THE KANDANNISSERY GRAMA PANCHAYAT
|
February 15, 2010 |
|
K.M. MOHAMMED S/O ZAINUDDIN ABBAS Vs. THE EXECUTIVE ENGINEER
|
May 19, 2010 |
|
K.M. RAMACHANDRAN NAIR Vs. STATE OF KERALA AND
|
September 2, 2010 |
|
K.M. REENA Vs. THE STATE ELECTION COMMISSION,
|
November 3, 2010 |
|
K.M. VIKRAMAN NAMBIAR S/O KUNHIRAMAN Vs. M. SHEEBA D/O RAMACHANDRAN
|
September 17, 2010 |
|
K.N. ANIL Vs. THE SUB INSPECTOR OF POLICE,
|
August 13, 2010 |
|
K.O. SEVI, S/O OUSEPH Vs. PRINCIPAL CHIEF CONSERVATOR OF FOREST AND ORS.
|
September 3, 2010 |
|
K.P. ABDUL ASEESE S/O A. ABDUL RAHIMAN AND K.P. SAIRA BANU W/O ASEESE Vs. STATE OF KERALA AND ORS.
|
September 6, 2010 |
|
K.P. ABDUL MAJEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 6, 2010 |
|
K.P. ABDUL MAJEED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 3, 2010 |
|
K.P. ALI Vs. ASSISTANT COLLECTOR, AIR CUSTOMS
|
March 26, 2010 |
|
K.P. BABY Vs. REGISTRAR (BIRTHS AND DEATHS)
|
August 11, 2010 |
|
K.P. JOB, HEAD CONSTABLE (ASI GRADE) Vs. STATE OF KERALA TO BE REP. BY SECRETARY AND THE CITY POLICE COMMISSIONER
|
September 17, 2010 |
|
K.P. KARUNAKARAN NAIR Vs. R. SUDHAMANI AMMA AND K.P. SREEKUMAR, S/O. PADMANABHA PILLAI
|
November 1, 2010 |
|
K.P. KURIAKOSE S/O. LATE PAILY AND ORS. Vs. THE KERALA STATE ELECTRICITY BOARD
|
March 1, 2010 |
|
K.P. PREM SUNDAR Vs. P.P. DARAR
|
June 11, 2010 |
|
K.P. RAVIKUMAR Vs. STATE OF KERALA AND THE DIRECTOR
|
November 10, 2010 |
|
K.P.V. SELVARAJ Vs. MADHAVAN PILLAI
|
August 19, 2010 |
|
K.R. ARAVINDAKSHAN Vs. THE TAHSILDAR
|
September 6, 2010 |
|
K.S. MATHEW Vs. THE REGIONAL TRANSPORT AUTHORITY AND
|
June 9, 2010 |
|
K.SHYAMALA Vs. L.I.C OF INDIA
|
October 13, 2010 |
|
K.T. KAMALAKSHI Vs. DHARMARAJAN S/O GOPALAN,
|
August 18, 2010 |
|
K.T. RAVEENDRANATH Vs. STATE OF KERALA
|
October 8, 2010 |
|
K.V. BALAKRISHNAN S/O KARUKAYIL AND Vs. LOURDH CHURCH KURI OFFICE,
|
August 19, 2010 |
|
K.V. CHANDRAN Vs. CHAIRMAN, KSEB
|
September 9, 2010 |
|
K.V. JOSE Vs. VIJAYADEVI
|
July 27, 2010 |
|
K.V. RAGHAVAN @ UNNIKRISHNAN Vs. UNION OF INDIA (UOI) AND
|
February 1, 2010 |
|
K.V. STEPHEN, CONTRACTOR Vs. HINDUSTAN MACHINE TOOLS LIMITED,
|
September 13, 2010 |
|
K.V. SUDHEER BABU, S/O. LATE KRISHNAN Vs. K.V. VINOD KUMAR, S/O. LATE KRISHNAN AND
|
March 2, 2010 |
|
KADAPPA MANALIL DINESH BABU Vs. STATE OF KERALA
|
October 5, 2010 |
|
KADIRUR VANITHA CO-OPERATIVE SOCIETY LTD. Vs. INCOME TAX OFFICER
|
April 7, 2010 |
|
KAIKKARA CONSTRUCTION COMPANY Vs. STATE OF KERALA
|
July 19, 2010 |
|
KAISHORE AMOZ Vs. LEKSHMI AMMA MADHAVI AMMA
|
November 1, 2010 |
|
KALARIKKAL HOTELS P LTD Vs. STATE OF KERALA
|
July 23, 2010 |
|
KALESH Vs. SUDHEER
|
January 21, 2010 |
|
KALLATHIL SEKHARAN Vs. KALLATHIL SREEDHARAN
|
March 4, 2010 |
|
KALLIANIKUTTY V. Vs. STATE OF KERALA,
|
September 9, 2010 |
|
KALLULLATHIL SASIDHARAN Vs. KADEESYNNAM
|
June 10, 2010 |
|
KALPETTA MUNICIPALITY Vs. M MOHANDAS MOHANAM PINNAGODE ROAD
|
September 22, 2010 |
|
KAMALA Vs. V AJAYAKUMAR
|
December 15, 2010 |
|
KAMALAMMA Vs. STATE OF KERALA
|
November 10, 2010 |
|
KAMARUDHEEN Vs. S H O MUVATTUPUZHA POLICE STATION
|
December 23, 2010 |
|
KAMARUDHEEN Vs. S H O MUVATTUPUZHA POLICE STATION
|
September 8, 2010 |
|
KAMBANTAVIDA ABDUL SATHAR Vs. THE SPECIAL TAHSILDAR AND THE MANAGING DIRECTOR
|
February 15, 2010 |
|
KANAGARAJ, S/O. ARUMUGAM AND ORS. Vs. STATE OF KERALA,
|
November 3, 2010 |
|
KANAKAMMA Vs. BANERJEE BABU
|
April 6, 2010 |
|
KANAKAVALLY Vs. MADHAVAN
|
November 1, 2010 |
|
KANAN DEVAN HILLS PLANTATIONS Vs. STATE OF KERALA
|
August 20, 2010 |
|
KANATHIL KANNAN Vs. REVENUE DIVISIONAL OFFICER
|
September 29, 2010 |
|
KANCHANA Vs. STATE OF KERALA
|
December 20, 2010 |
|
KARANJIV SINGH SETHI Vs. ESHWIN KAUR
|
December 15, 2010 |
|
KARIM Vs. RAMLA USMAN
|
November 8, 2010 |
|
KARNAKI IMPEX Vs. INTELLIGENCE INSPECTOR
|
October 12, 2010 |
|
KARSHAKA SAMAJAM U P SCHOOL Vs. BINDU
|
August 20, 2010 |
|
KARSHAKA SANGHATANA AYKYAVEDI Vs. STATE BANK OF TRAVANCORE
|
August 11, 2010 |
|
KARTHIK K S Vs. DEPUTY COMMISSIONER
|
November 30, 2010 |
|
KARTHIKEYAN Vs. DEPUTY COMMISSIONER OF EXCISE
|
December 22, 2010 |
|
KARUNAKARAN Vs. KESAVAN NADAR
|
October 26, 2010 |
|
KARUNAKARAN K P Vs. K V CHANDRAN PANIKKAR
|
March 11, 2010 |
|
KARUPPANNA GOUNDER AND VELATHAL Vs. PAZHANISWAMY, S/O. KARUPPANNA GOUNDER AND ORS.
|
September 22, 2010 |
|
KAVITHA K N Vs. STATE OF KERALA
|
December 3, 2010 |
|
KAVITHA P., D/O. RAJAGOPALAN NAIR Vs. K. SUNIL KUMAR, S/O. KRISNNAN NAIR
|
October 11, 2010 |
|
KAVITHA W/O. SHANMUGHAN Vs. SHANMUGHAN S/O. RAMAN
|
May 17, 2010 |
|
KELOTH KAITHERI EDATHIL UDAYA SANKAR Vs. K K ROHINI AMMA
|
September 17, 2010 |
|
KERALA FINANCIAL CORPORATION Vs. C.G. NARAYANAN
|
May 27, 2010 |
|
KERALA FOREST DEVELOPMENT CORPORATION Vs. LABOUR COURT AND
|
April 8, 2010 |
|
KERALA GOVERNMENT ELECTRICAL CONTRACTORS ASSOCIATION Vs. STATE OF KERALA
|
November 19, 2010 |
|
KERALA HIGH COURT ADVOCATES Vs. STATE OF KERALA
|
January 30, 2010 |
|
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. BABBALAN
|
February 25, 2010 |
|
KERALA HINDI PRACHAR SABHA Vs. JOSEPH
|
September 29, 2010 |
|
KERALA KHADI AND VILLAGE INDUSTRIES Vs. M J THOMAS
|
January 27, 2010 |
|
KERALA KSHETHRA SAMRAKSHANA SAMITHI Vs. TRAVANCORE DEVASWOM BOARD
|
December 22, 2010 |
|
KERALA LIVESTOCK DEVELOPMENT BOARD Vs. KERALA LIVESTOCK DEVELOPMENT BOARD EMPLOYEE
|
January 8, 2010 |
|
KERALA MUSLIM JAMA ATH COUNCIL Vs. STATE OF KERALA
|
January 13, 2010 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. STATE INFORMATION COMMISSION KERALA
|
August 12, 2010 |
|
KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER Vs. KRISHNAN P AND THE DISTRICT CO-OPERATIVE BANK
|
February 15, 2010 |
|
KERALA PVT TRANSPORT OPERATORS ASSN Vs. C K JOSEPH
|
December 15, 2010 |
|
KERALA PWD MECHANICAL STAFF UNION Vs. ADDITIONAL SECRETARY; STATE OF KERALA
|
January 6, 2010 |
|
KERALA SARVODAYA SANGAM KOZHIKODE Vs. SARA VARGHESE
|
May 17, 2010 |
|
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION Vs. DISTRICT LABOUR OFFICE
|
May 26, 2010 |
|
KERALA STATE CASHEW DEVLOPMENT ORPORATION LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 25, 2010 |
|
KERALA STATE ELECTRICITY BOARD Vs. J SARADAMMA
|
October 5, 2010 |
|
KERALA STATE ELECTRICITY BOARD Vs. FR CYRIAC
|
December 22, 2010 |
|
KERALA STATE ELECTRICITY BOARD Vs. M A VASU
|
October 18, 2010 |
|
KERALA STATE ELECTRICITY BOARD Vs. DY COMMISSIONER OF INCOME TAX
|
November 12, 2010 |
|
KERALA STATE ELECTRICITY BOARD Vs. A MANI AND ORS
|
October 28, 2010 |
|
KERALA STATE ELECTRICITY BOARD, Vs. RAJENDRAN S.
|
May 22, 2010 |
|
KERALA STATE ELECTRICITY BOARD, Vs. C. SUNDARESWARAN NAIR
|
August 13, 2010 |
|
KERALA STATE PHARMACY COUNCIL Vs. STATE OF KERALA
|
November 18, 2010 |
|
KERALA STATE ROAD TRANSPORT Vs. TRAVANCORE PRETREADS PVT LIMITED
|
October 4, 2010 |
|
KERALA STATE ROAD TRANSPORT CORPN. Vs. V. RAVI, RETIRED DRIVER FROM,
|
January 18, 2010 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. M KESAVAN
|
June 28, 2010 |
|
KERALA STATE TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
October 22, 2010 |
|
KERALA TRAVELS L M S BUILDING Vs. A V GOVINDANKUTTY
|
December 2, 2010 |
|
KERLA STATE ELECTRICITY BOARD Vs. CHANDRIKA, W/O DECEASED SHAJI AND ANR
|
November 22, 2010 |
|
KESAVAN VISWAMBHARAN Vs. NANDI GRANITES PVT LTD AND ORS
|
July 13, 2010 |
|
KHALEEL SIDHEEK Vs. HAMSA
|
December 1, 2010 |
|
KHALID MUNDAPPILLY Vs. EXECUTIVE ENGINEER
|
June 23, 2010 |
|
KIMS AGENCIES Vs. KELTRON
|
November 2, 2010 |
|
KIMS AGENCIES Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD
|
November 2, 2010 |
|
KISHORE SEBASTIAN Vs. STATE OF KERALA
|
December 6, 2010 |
|
KMP TIMBERS & SAW MILLS Vs. COMMERCIAL TAX INSPECTOR AND ANOTHER
|
January 27, 2010 |
|
KOCHAGASTHY S/O. LONAPPAN Vs. STATE OF KERALA
|
July 7, 2010 |
|
KOCHI REFINERIES LTD. Vs. HINDUSTAN PETROLEUM CORPORATION AND STATE OF KERALA
|
August 16, 2010 |
|
KOCHU SURESH @ SHIJU S/O. MANIYAN Vs. STATE OF KERALA
|
March 10, 2010 |
|
KODAKARA FARMERS SERVICE CO OP BANK LTD Vs. NEENA
|
January 25, 2010 |
|
KODIYATH MEETHAL SAJEEVAN Vs. NARAYANI W/O. MANNAN GOVINDAN AND DAUGHTER, POOVELI SHEEJA
|
June 16, 2010 |
|
KODIYATHUR MANNIL UNNI MOYIN KUTTY AND ORS. Vs. KERALA WAKF BOARD AND ORS.
|
October 11, 2010 |
|
KOMALAKUMARAN Vs. FRANCIS
|
September 28, 2010 |
|
KOSHY THARAKAN Vs. STATE OF KERALA
|
December 23, 2010 |
|
KOTNIS Vs. STATE OF KERALA
|
September 29, 2010 |
|
KOTTAROM PREMAN Vs. STATE OF KERALA
|
April 9, 2010 |
|
KOTTAYAM AND IDUKKI DISTRICT PETROLEUM Vs. UNION OF INDIA
|
August 3, 2010 |
|
KOYA Vs. COMMISSIONER OF INCOME TAX
|
June 8, 2010 |
|
KRISHNA KUMAR Vs. KERALA STATE ELECTION COMMISSION
|
July 2, 2010 |
|
KRISHNA KUMAR Vs. KERALA STATE ELECTION COMMISSION
|
September 14, 2010 |
|
KRISHNA PODUVAL Vs. TRAVANCORE DEVASWAM BOARD AND ORS.
|
July 15, 2010 |
|
KRISHNA PRABHU Vs. ASSYRIAN CHARITIES KURI LTD
|
October 13, 2010 |
|
KRISHNA PREETHA M Vs. JAYAN MOORKKANATT
|
February 22, 2010 |
|
KRISHNADAS B. Vs. KERALA MINERALS AND METALS LTD. AND THE JOINT GENERAL MANAGER (P AND A)
|
November 10, 2010 |
|
KRISHNAKUMAR Vs. SAIVA
|
November 29, 2010 |
|
KRISHNAKUMARI Vs. THANKAMMA
|
November 9, 2010 |
|
KRISHNAMMAM Vs. K P PATHUMABI
|
October 4, 2010 |
|
KRISHNAN Vs. UMADEVI
|
December 1, 2010 |
|
KRISHNAN ASARI Vs. STATE OF KERALA
|
November 4, 2010 |
|
KRISHNAN N K Vs. MANAGER
|
October 8, 2010 |
|
KRISHNAN VYDIAR, S/O. KUNHAPPU NAMBIAR Vs. THE KANNUR MUNICIPALITY AND CHAMBANTAVIDA UMMER FAROOQUE
|
July 22, 2010 |
|
KRISHNAN, S/O PARAYAN Vs. SURESH BABU,
|
September 13, 2010 |
|
KRISHNANAND S BHAT AND ANR Vs. MAHATMA GANDHI UNIVERSITY AND THE PRINCIPAL, SIENA COLLEGE
|
November 22, 2010 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
August 12, 2010 |
|
KRISHNANKUTTY M Vs. J SIMAN
|
December 10, 2010 |
|
KRISHNANKUTTY P.T., S/O. THANKAPPAN Vs. AUTO CREDITS AND INVESTMENTS AND
|
April 5, 2010 |
|
KRISHNANKUTTY S/O THEKKOOTT MADHAVAN Vs. MANAGING DIRECTOR, KSRTC AND
|
August 18, 2010 |
|
KRISHNAPRIYA, D/O. RAJAN Vs. STATE OF KERALA AND ORS.
|
February 11, 2010 |
|
KRISHNARAJ Vs. SOVEREIGN CHITS P LTD
|
November 8, 2010 |
|
KRISHNAVENI Vs. STATE OF KERALA
|
May 11, 2010 |
|
KUMARAN Vs. MURIYAD SERVICE CO OPERATIVE BANK
|
March 22, 2010 |
|
KUMARAN Vs. KUMARAN
|
November 30, 2010 |
|
KUMARAN, S/O. PARAMBANAKATH THAMU Vs. PRAMAN, S/O. THOTTUPADATH NEELAN
|
October 11, 2010 |
|
KUMARI KANMANI GREGORY D/O. OUSEPH Vs. J.C. KATARIA S/O. LATE SHIV LAL
|
September 14, 2010 |
|
KUNDATHIL JANARDHANAN Vs. STATE ELECTION COMMISSION
|
October 20, 2010 |
|
KUNHAMMED KOYA Vs. NALLALAM SAW MILLS
|
August 5, 2010 |
|
KUNHAMU Vs. ARUN KUMAR
|
July 23, 2010 |
|
KUNHI MOHAMMED Vs. KUNHEETHU
|
October 27, 2010 |
|
KUNHIBI P P Vs. SHERIN P V
|
February 10, 2010 |
|
KUNHIMON Vs. JAMEELA
|
March 4, 2010 |
|
KUNHIMON Vs. BHASKARAN
|
June 30, 2010 |
|
KUNHUMOHAMMED A K Vs. HANEEFA
|
October 18, 2010 |
|
KUNHUMUHAMMED Vs. AYISHAKUTTY
|
March 17, 2010 |
|
KUNJAMMA TITUS Vs. SHIBU SAMUEL
|
November 12, 2010 |
|
KUNJAN RAGHAVAN Vs. KERALA STATE ELECTRICITY BOARD
|
October 21, 2010 |
|
KUNJANNAMMA Vs. SANTHOSH
|
December 21, 2010 |
|
KUNJUMOHAMMED Vs. SUNDARAN
|
December 1, 2010 |
|
KUNJUMOL C IMMANUEL Vs. SHIBU
|
December 1, 2010 |
|
KUNJUMON Vs. STATE OF KERALA
|
November 11, 2010 |
|
KURIAN Vs. UNITED INDIA INSURANCE CO. LTD.
|
December 1, 2010 |
|
KURIAN ABRAHAM Vs. STATE OF KERALA
|
August 30, 2010 |
|
KURUVILA Vs. MICHAEL
|
July 15, 2010 |
|
KUTTAN S/O. KOCHUKUTTAN Vs. SURENDRAN,
|
January 20, 2010 |
|
KUTTAPPAN Vs. MEENAKSHI
|
September 16, 2010 |
|
KUTTAPPAN, Vs. THE CHIEF SECRETARY AND ORS.
|
April 5, 2010 |
|
KUTTICHI VISWAN (DIED) AND ORS. Vs. THE SPECIAL TAHSILDAR FOR LAND
|
July 28, 2010 |
|
L A XAVIER D CRUZ Vs. DIRECTOR GENERAL OF POLICE
|
December 20, 2010 |
|
L PREETHA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
September 24, 2010 |
|
L. WILSON Vs. STATE OF KERALA
|
February 24, 2010 |
|
LAIJU A R Vs. UNIVERSITY OF KERALA
|
November 9, 2010 |
|
LAIJU K Vs. STATE OF KERALA
|
September 28, 2010 |
|
LAILA BEEVI Vs. N SANTHOSH KUMAR
|
August 17, 2010 |
|
LAILA RANI VIJAYARAGHAVAN Vs. STATE OF KERALA
|
July 2, 2010 |
|
LAITHA VASUDEVAN Vs. GURUVAYOOR DEVASWOM
|
March 31, 2010 |
|
LAKSHMANAN Vs. HARIDAS
|
November 12, 2010 |
|
LAKSHMI Vs. RAHMATH
|
November 26, 2010 |
|
LAKSHMI MOHAN G Vs. REGISTRAR, M G UNIVERSITY AND ANR
|
December 28, 2010 |
|
LAKSHMI SUKUMAR Vs. MANAGER AND ORS
|
November 19, 2010 |
|
LAL Vs. STATE OF KERALA
|
December 6, 2010 |
|
LALAY THOMAS Vs. STATE OF KERALA
|
December 1, 2010 |
|
LALI Vs. MAHATMA GANDHI UNIVERSITY
|
June 1, 2010 |
|
LALITHA RAVI Vs. SAROJINI AMMA
|
November 1, 2010 |
|
LALITHAMBIKA Vs. STATE OF KERALA
|
December 8, 2010 |
|
LALITHAMMA Vs. SUB INSPECTOR OF POLICE
|
August 2, 2010 |
|
LALU @ E.L. YESUDAS Vs. P.R. JOSEPH S/O. RAPHAEL,
|
October 1, 2010 |
|
LALY THOMAS Vs. STATE OF KERALA
|
December 1, 2010 |
|
LATHA Vs. STATE OF KERALA
|
November 9, 2010 |
|
LATHA Vs. DIRECTOR GENERAL OF POLICE KERALA
|
September 27, 2010 |
|
LATHA MOHAN Vs. TAHSILDAR R R
|
September 16, 2010 |
|
LATHAKUMARI P.S. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
January 5, 2010 |
|
LATHEEF K A Vs. FOOD INSPECTOR
|
June 15, 2010 |
|
LATHIKA C M Vs. STATE OF KERALA
|
October 29, 2010 |
|
LATHIKA VISWANATHAN Vs. STATE OF KERALA,
|
June 14, 2010 |
|
LATHIKAKUMARI C K Vs. GEETHA
|
September 27, 2010 |
|
LAVANYA BONNY Vs. STATE OF KERALA,
|
October 27, 2010 |
|
LAVANYA MENON Vs. VICE CHANCELLOR; CONTROLLER OF EXAMINATIONS AND THE PRINCIPAL, JYOTHI ENGINEERING COLLEGE
|
September 20, 2010 |
|
LEELAMMA MARKOSE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 4, 2010 |
|
LEELDHER Vs. STATE OF KERALA
|
September 16, 2010 |
|
LEENA Vs. STATE
|
May 19, 2010 |
|
LEKHA MOL THOMAS Vs. THE DEPUTY DIRECTOR (EDUCATION),
|
October 26, 2010 |
|
LEKHA R Vs. REGISTRAR (SUBORDINATE JUDICIARY); SECRETARY, MUNSIFF-MAGISTRATES
|
January 8, 2010 |
|
LEKHAKUMARI D/O. SETHU AMMA Vs. STATE OF KERALA AND
|
March 5, 2010 |
|
LEKSHMANAN KOCHUMMINY Vs. STATE OF KERALA
|
September 2, 2010 |
|
LENIN BOSE Vs. DISTRICT SUPERINTENDENT OF POLICE
|
December 20, 2010 |
|
LEO J RAJ Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 13, 2010 |
|
LEVY SATHYAN Vs. STATE OF KERALA
|
December 2, 2010 |
|
LIAKHATHU KUNJU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 10, 2010 |
|
LIBIN Vs. JAYAPRAKASH
|
November 4, 2010 |
|
LIBIN JOHNY S/O JOHNY Vs. M.A. GIRIJA VALLABHAN,
|
August 2, 2010 |
|
LIGIMOL JAMES Vs. REGISTRAR KERALA AGRICULTURAL
|
November 8, 2010 |
|
LIJI ACHANKUNJU OMMEN Vs. PRABHU K RAJAN
|
August 13, 2010 |
|
LIJIMOL V D Vs. BIJU K B
|
October 18, 2010 |
|
LIJU MATHEW Vs. VADASSERIKKARA GRAMA PANCHAYATH
|
November 11, 2010 |
|
LIJU RAJANATHAN Vs. ANU, D/O SUKUMARAN AND SUB INSPECTOR OF POLICE
|
November 26, 2010 |
|
LINEESH M Vs. CONTROLLER OF EXAMINATIONS
|
October 4, 2010 |
|
LINI Vs. DISTRICT MAGISTRATE, KOLLAM
|
October 29, 2010 |
|
LION DATES IMPEX PVT LTD Vs. DEPUTY COMMISSIONER
|
June 14, 2010 |
|
LISSA TOM W/O. KISHORE JOSEPH Vs. THE DISTRICT EDUCATIONAL OFFICER AND THE MANAGER, AMAYANOOR HIGH SCHOOL
|
October 28, 2010 |
|
LISSAMMA T Vs. STATE OF KERALA
|
December 14, 2010 |
|
LISSY CLEATUS Vs. MAHATMA GANDHI UNIVERSITY
|
February 8, 2010 |
|
LISSY CLETUS Vs. MAHATMA GANDHI UNIVERSITY
|
February 11, 2010 |
|
LISSY MATHEW Vs. M P PARVATHY
|
December 21, 2010 |
|
LITTLE FLOWER CONGREGATION Vs. STATE OF KERALA AND THE EXECUTIVE ENGINEER
|
July 7, 2010 |
|
LIYAKATH ALI Vs. MANJERI MUNICIPALITY MANJERI
|
December 8, 2010 |
|
LOUIS GIJU, S/O. GEORGE Vs. THE REGISTRAR OF BIRTHS AND DEATHS
|
November 2, 2010 |
|
LOUIS ROBINSON Vs. MATHEW AND JOSEPH BOTH S/O. JACOB
|
October 12, 2010 |
|
LOW HEAT DRIERS P LTD Vs. BIJU GEORGE
|
May 17, 2010 |
|
LT COL MARY KUTTY CM Vs. UNION OF INDIA
|
November 8, 2010 |
|
LUCY T.I. Vs. THE STATE OF KERALA AND ORS.
|
January 5, 2010 |
|
LUCY VARGHESE Vs. KARUNAKARAN ACHARY
|
March 1, 2010 |
|
M A HARI KUMAR Vs. STATE ELECTION COMMISSION KERALA
|
October 22, 2010 |
|
M A JEEVA Vs. MATHEW SCARIA ALIAS RAJU
|
October 19, 2010 |
|
M A JEEVA Vs. JOSHWA MATHEW
|
August 2, 2010 |
|
M A NASEER, DETECTIVE INSPECTOR Vs. INSPECTOR GENERAL OF POLICE; E DIVAKARAN, SUPERINTENDENT OF; DEPUTY SUPERINTENDENT OF POLICE; REJI KUMAR, UPPER DIVISION CLERK
|
January 4, 2010 |
|
M ASOK KUMAR PANDARATHIL Vs. SUPERINTENDENT OF POLICE ALAPPUZHA
|
November 8, 2010 |
|
M ASOKAN Vs. STATE OF KERALA
|
December 22, 2010 |
|
M BALASUBRAHMANIAN Vs. SECRETARY PUBLIC SERVICE
|
August 3, 2010 |
|
M C PADMANABHAN Vs. KSEB
|
August 2, 2010 |
|
M C T TRAINING COLLEGE Vs. CALICUT UNIVERSITY
|
November 8, 2010 |
|
M CHANDRAN PILLAI Vs. N R DAS
|
November 4, 2010 |
|
M D JOY Vs. STATE OF KERALA AND ORS
|
July 13, 2010 |
|
M D P S U P SCHOOL Vs. PAULOSE
|
March 18, 2010 |
|
M D PAPPU Vs. GEOLOGIST
|
September 28, 2010 |
|
M E SHAMSUDDEEN Vs. THOMAS PAILO
|
December 17, 2010 |
|
M G ARAVINDAKSHAN Vs. SPECIAL TAHSILDAR
|
November 8, 2010 |
|
M G SAJI Vs. SHIJI S
|
December 7, 2010 |
|
M GANGADHARAN Vs. TRAVANCORE DEVASWOM BOARED
|
October 29, 2010 |
|
M H BADARUNNEESA Vs. REGIONAL TRANSPORT OFFICER
|
December 15, 2010 |
|
M I ITTY Vs. KERALA FINANCIAL CORPORATION
|
April 5, 2010 |
|
M J JOSEPH Vs. STATE OF KERALA
|
December 1, 2010 |
|
M J SABASTIAN Vs. SUB INSEPCTOR OF POLICE
|
August 11, 2010 |
|
M J THOMAS Vs. STATE OF KERALA
|
October 18, 2010 |
|
M K AHAMMEDKUTTY Vs. T R JAIN PROPRIETOR
|
October 4, 2010 |
|
M K AJAY Vs. E V PADMANABHAN NAIR
|
November 9, 2010 |
|
M K CHANDRAN Vs. BINU VARGHESE
|
December 10, 2010 |
|
M K GOPALAN Vs. DISTRICT EDUCATIONAL OFFICER IRINJA
|
September 24, 2010 |
|
M K ISSAC Vs. STATE OF KERALA
|
December 22, 2010 |
|
M K MANZOOR Vs. VINOY
|
December 2, 2010 |
|
M K NANU Vs. STATE DE LIMITATION COMMISSION
|
August 16, 2010 |
|
M K NARENDRANATH Vs. STATE OF KERALA
|
November 8, 2010 |
|
M K REMYA Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 12, 2010 |
|
M K VAHAB Vs. STATE OF KERALA
|
December 2, 2010 |
|
M K VELAYUDHAN Vs. C M PATROSE
|
December 22, 2010 |
|
M KRISHNADAS Vs. COMMERCIAL TAX OFFICER
|
November 10, 2010 |
|
M M LAKSHMIKUTTY AMMA Vs. VELIYANAD GRAMA PANCHAYATH
|
November 11, 2010 |
|
M M MATHEW Vs. STATE OF KERALA
|
November 8, 2010 |
|
M MUHAMMED BASHEER Vs. SECRETARY TO GOVERNMENT
|
August 2, 2010 |
|
M N THANKAMANY Vs. TRIPOONITHURA MUNICIPALITY
|
November 11, 2010 |
|
M O JOSEPH Vs. STATE OF KERALA
|
November 29, 2010 |
|
M P ABDUL ALI MASTER Vs. STATE DELIMITATION COMMISSION AND ANR
|
August 30, 2010 |
|
M P GOPINATHAN Vs. STATE OF KERALA
|
December 6, 2010 |
|
M P KUNHIMUHAMMED Vs. A P MUHAMMEDKUTTY
|
December 8, 2010 |
|
M PEER MOHAMMED Vs. STATE OF KERALA
|
September 15, 2010 |
|
M R MAJU Vs. STATE OF KERALA
|
November 10, 2010 |
|
M R RAMAKRISHNAN NAIR Vs. FEDERAL BANK LTD
|
October 28, 2010 |
|
M RAJALAZMY Vs. GOVERNMENT OF KERALA
|
October 4, 2010 |
|
M RAJEEV Vs. K C AJITH
|
December 21, 2010 |
|
M RAJENDRAN Vs. STATE OF KERALA
|
August 3, 2010 |
|
M RAVINDRAN Vs. MAHENDRAN
|
November 30, 2010 |
|
M S JAYAPRASAD Vs. SPECIAL GRADE SECRETARY AND ELECTROL
|
August 11, 2010 |
|
M S M COLLEGE Vs. UNIVERSITY OF KERALA
|
July 5, 2010 |
|
M S MANI Vs. COMMISSIONER OF POLICE
|
October 18, 2010 |
|
M S OMANAKUTTAN Vs. C T GIRIJAKUMARI
|
September 29, 2010 |
|
M SANTHOSH, ASWATHI, MUTTAPPALAM P O , BLLATHA AND ORS Vs. RATNAKARAN
|
November 25, 2010 |
|
M SASI Vs. STATE OF KERALA
|
December 23, 2010 |
|
M SUDHEESH Vs. STATE OF KERALA
|
October 13, 2010 |
|
M SUKUMARAN Vs. REGIONAL TRANSPORT OFFICER
|
December 22, 2010 |
|
M T ANNAMMA Vs. STATE OF KERALA
|
December 3, 2010 |
|
M T MUHAMMED KUNHI HAJI Vs. SALES TAX OFFICER
|
October 12, 2010 |
|
M THANKAM Vs. A DINESH BABU
|
December 23, 2010 |
|
M V ABRAHAM Vs. COMMERCIAL TAX OFFICER
|
October 4, 2010 |
|
M V BALAN ALIAS THOMAS Vs. ALEYAMMA CHACKO
|
December 21, 2010 |
|
M V JOHN Vs. DISTRICT COLLECTOR
|
December 13, 2010 |
|
M V RAMADASAN Vs. STATE OF KERALA
|
December 10, 2010 |
|
M V THOMAS Vs. PIOUS JOSEPH
|
December 21, 2010 |
|
M V UMESHAN Vs. ASSISTANT ENGINEER
|
October 18, 2010 |
|
M VENUGOPALAN Vs. STATE OF KERALA
|
October 5, 2010 |
|
M VIJAYALAKSHMI Vs. STATE OF KERALA
|
December 1, 2010 |
|
M. ABDUL KAREEM @ KUNHIPPA Vs. THE SECRETARY AND THE PRESIDENT
|
July 22, 2010 |
|
M. IRIN PEREIRA W/O. LATE IGNATIUS Vs. THE STATE OF KERALA,
|
August 31, 2010 |
|
M. KRISHNAMMAL Vs. ADDITIONAL MUNSIFF, RENT CONTROL COURT,
|
September 29, 2010 |
|
M. PADMAKSHY Vs. THE UNION OF INDIA (UOI) AND THE STATE OF KERALA
|
October 7, 2010 |
|
M. RADHAKRISHNAN, CONVENER, Vs. A.C. JAILAVUDEEN,
|
February 1, 2010 |
|
M. RAGHUNADANAN S/O. RAVEENDRANADH Vs. RATHEESH, KAILAS ASSOCIATES AND ORS.
|
September 28, 2010 |
|
M. RAJENDRAN Vs. THE STATE OF KERALA
|
August 3, 2010 |
|
M. SADIK Vs. GOVERNMENT OF KERALA,
|
July 14, 2010 |
|
M. SUDHEER Vs. THE EXECUTIVE COMMITTEE OF KERALA AND
|
September 2, 2010 |
|
M. VIJAYAN Vs. STATE OF KERALA,
|
October 26, 2010 |
|
M.A. MOHAN Vs. THE KOTTAYAM MUNICIPALITY,
|
October 19, 2010 |
|
M.A. SAJI ROSHAN, ADVOCATE Vs. BAR COUNCIL OF KERALA
|
September 6, 2010 |
|
M.A. SCARIA Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
January 4, 2010 |
|
M.A.C.A. NO. 1268 OF 2009 Vs. E.A. JAMAL S/O. PATHUMMA,
|
November 1, 2010 |
|
M.B. RAVEENDRAN NAIR Vs. STATE OF KERALA AND DEPUTY DIRECTOR OF EDUCATION
|
September 8, 2010 |
|
M.C. MOHANAN AND ORS. Vs. ASSISTANT EXECUTIVE ENGINEER,
|
September 15, 2010 |
|
M.C. SAJU, Vs. STATE OF KERALA,
|
September 16, 2010 |
|
M.C. SANALKUMAR Vs. THE STATE OF KERALA,
|
June 21, 2010 |
|
M.D. BABY, S/O. DAVID Vs. K. SASIDHARAN AND ORS.
|
October 14, 2010 |
|
M.J. SHAJI Vs. THE SECRETARY, MUVATTUPUZHA MUNICIPALITY AND ORS.
|
September 17, 2010 |
|
M.K. JOHN, PROPRIETOR Vs. SRI. S.J. RAJESH, FIELD VIEW
|
March 3, 2010 |
|
M.K. KUMAR, KUZHAKKATTUKONATHU VEEDU Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
July 27, 2010 |
|
M.K. KUTTYKRISHNAN, EXCISE GUARD Vs. STATE OF KERALA,
|
September 27, 2010 |
|
M.K. MOHANAN S/O. KOCHUKUTTAN Vs. THE COMMISSIONER OF EXCISE,
|
August 31, 2010 |
|
M.M. BASHIR, S/O LATE MOHAMMED KASSIM Vs. SPECIAL SALE OFFICER AND ORS.
|
October 12, 2010 |
|
M.M. MARY W/O M.O. THOMAS Vs. THE STATE OF KERALA AND THE DIRECTOR OF HEALTH SERVICES
|
September 16, 2010 |
|
M.M. SALIM, S/O. M.M. HANEEFA Vs. PRADEEP NAIK
|
February 23, 2010 |
|
M.M. SHAMSUDEEN S/O. M. MOIDEENKOYA Vs. KOZHIKODE CORPORATION,
|
September 2, 2010 |
|
M.N. PARTHASARATHI Vs. THE SUB INSPECTOR OF POLICE,
|
September 22, 2010 |
|
M.P. AKASH RADHAKRISHNAN Vs. G. SIMITHA
|
May 18, 2010 |
|
M.R. PRADEEP Vs. STATE OF KERALA,
|
October 26, 2010 |
|
M.R.S. ROADWAYS Vs. FOOD CORPORATION OF INDIA,
|
September 9, 2010 |
|
M.S. JAYAPRASAD Vs. SPECIAL GRADE SECRETARY AND ELECTROL AND PANCHAYAT DEPUTY DIRECTOR
|
November 8, 2010 |
|
M.S. MANIKANDAN Vs. KOCHAMMU W/O KAMBURATH GOPINATHAN AND
|
August 19, 2010 |
|
M.S. PRAKASH Vs. KERALA STATE ELECTION COMMISSIONER AND
|
August 18, 2010 |
|
M.S. SADANANDAN Vs. THE MANAGING DIRECTOR
|
September 7, 2010 |
|
M.S. SHIHAB Vs. THE INTELLIGENCE INSPECTOR
|
June 14, 2010 |
|
M.U. SHANAVAS S/O. UNNEENKUTTY Vs. STATE OF KERALA,
|
February 17, 2010 |
|
M/S. PATEL SAW MILL AND ORS. Vs. JOHNSON KANADAN ORS.
|
November 26, 2010 |
|
MABLE. M, JUNIOR SUPERINTENDENT Vs. STATE OF KERALA REPRESENTED BY CHIEF,
|
November 10, 2010 |
|
MADANAN T V Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 13, 2010 |
|
MADHAVAN NAMBIAR, TRUSTEE Vs. THE ASSISTANT COMMISSIONER AND ORS.
|
September 3, 2010 |
|
MADHAVAN, Vs. N.A. JOSE S/O. NEELANKAVIL ANTHONY,
|
October 8, 2010 |
|
MADHAVI K V Vs. STATE OF KERALA
|
August 13, 2010 |
|
MADHU Vs. STATE OF KERALA
|
October 12, 2010 |
|
MADHU K M Vs. SUB INSPECTOR OF POLICE KALAMASSERY
|
October 4, 2010 |
|
MADHU KUMAR R., DRIVER AND ORS. Vs. STATE OF KERALA,
|
September 16, 2010 |
|
MADHUSOODHANAN S. S/O SIVANKUTTY UNNITHAN, Vs. REKHA B. NAIR D/O BHASKARAN NAIR
|
September 7, 2010 |
|
MADHUSOODHANAN UNNITHAN Vs. SUB INSPECTOR OF POLICE AND
|
February 17, 2010 |
|
MADRAS CEMENTS LTD Vs. STATE OF KERALA
|
June 11, 2010 |
|
MADYA VIDESHAMADYA VYAVASAYA THOZHILALI AND ORS Vs. STATE OF KERALA AND KERALA STATE BEVERAGES
|
November 25, 2010 |
|
MAHENDRAN Vs. COCHIN DEVASWOM BOARD
|
November 11, 2010 |
|
MAHENDRAN ASARI Vs. R. ANIL KUMAR
|
May 24, 2010 |
|
MAHESH Vs. STATE OF KERALA
|
October 29, 2010 |
|
MAHESH KUMAR Vs. TAXI DRIVERS CO OPERATIVE SOCIETY LTD
|
September 15, 2010 |
|
MAHESH M C Vs. SATHEESH
|
July 6, 2010 |
|
MAHINKUTTY Vs. STATE OF KERALA
|
April 7, 2010 |
|
MAJEED Vs. AFIRA
|
April 7, 2010 |
|
MAKRISHNAN Vs. SANTHAN
|
November 11, 2010 |
|
MALABAR AND PIONEER HOSIETY PVT LTD Vs. COMMISSIONER OF WEALTH TAX
|
December 7, 2010 |
|
MALAPPURAM POURA SAMITHI Vs. PERINTHALMANNA MUNICIPALITY
|
December 22, 2010 |
|
MALLIKA T S Vs. ANIL KUMAR V S
|
August 4, 2010 |
|
MAMMED Vs. THE REVENUE DIVISIONAL OFFICER AND THE SUB INSPECTOR OF POLICE
|
September 8, 2010 |
|
MAMMINIKKANAKATH SHAJAHAJAN Vs. THE SECRETARY, TANUR SERVICE
|
November 9, 2010 |
|
MAMU N P Vs. DHANASHILPI CHITS PVT LTD
|
December 21, 2010 |
|
MANAGER Vs. STATE OF KERALA
|
October 4, 2010 |
|
MANAGER Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER,
|
January 7, 2010 |
|
MANAGER ITHITHANAM HIGHER Vs. DIRECTOR PUBLIC INSTRUCTIONS
|
September 24, 2010 |
|
MANAGER KOYYODE MADRASSA U P SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
November 10, 2010 |
|
MANAGER M M U P SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION
|
December 22, 2010 |
|
MANAGER M N K M HIGHER SECONDARY Vs. STATE OF KERALA
|
June 8, 2010 |
|
MANAGER P H M K M H S Vs. STATE OF KERALA
|
January 25, 2010 |
|
MANAGER ST THOMAS HIGH SCHOOL Vs. DISTRICT EDUCATIONAL OFFICER
|
October 27, 2010 |
|
MANAGER VELUNNI GURUKKAL MEMORIAL Vs. STATE OF KERALA
|
October 13, 2010 |
|
MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. JAYALAKSHMI
|
June 30, 2010 |
|
MANAMADATHIL SANKARA NARAYANAN Vs. STATE OF KERALA
|
December 20, 2010 |
|
MANANAKKU MUSLIM JAMA ATH Vs. SHIHABUDEEN
|
November 8, 2010 |
|
MANEESH KUMAR V S Vs. STATE OF KERALA
|
September 16, 2010 |
|
MANESH KUMAR Vs. STATE OF KERALA
|
August 3, 2010 |
|
MANI K.K., PUMP OPERATOR Vs. KERALA STATE HOUSING BOARD AND REGIONAL ENGINEER
|
September 14, 2010 |
|
MANIKANTAN @ BIJU S/O. SASIDHARAN NAIR Vs. THE STATE OF KERALA,
|
April 7, 2010 |
|
MANIKANTAN A.K. S/O KUMARAN Vs. STATE OF KERALA,
|
September 14, 2010 |
|
MANIKUTTAN Vs. STATE OF KERALA
|
September 17, 2010 |
|
MANIKUTTY S Vs. KERALA STATE INFORMATION TECHNOLOGY
|
October 4, 2010 |
|
MANILAL Vs. JOHNSON
|
December 13, 2010 |
|
MANIRAJAN PILLAI Vs. K K KARUNAKARAN NAIR
|
December 14, 2010 |
|
MANIYAMBATH BALAN, Vs. GOVT. OF KERALA AND
|
July 27, 2010 |
|
MANJUSHA VARGHESE EDAKKALATHOOR Vs. STATE OF KERALA
|
October 29, 2010 |
|
MANKUZHI VALAPPIL MOHAMMED RAFI Vs. KARINMBANAKKAL SUBAIDA
|
March 23, 2010 |
|
MANKUZHY NAGAR RESIDENTS ASSOCIATION Vs. DISTRICT COLLECTOR,
|
February 11, 2010 |
|
MANNAM MEMORAIAL NATIONAL CLUB Vs. STATE OF KERALA,; DISTRICT COLLECTOR,; TAHSILDAR AND VILLAGE OFFICER
|
November 9, 2010 |
|
MANNAN VANNAN SAMUDAYA SANGHAM Vs. STATE OF KERALA
|
November 11, 2010 |
|
MANOHARAN Vs. CIRCLE INSPECTOR OF POLICE
|
February 18, 2010 |
|
MANOHARAN Vs. INSPECTING ASSISTANT COMMISSIONER
|
October 6, 2010 |
|
MANOJ Vs. CIRCLE INSPECTOR OF POLICE
|
October 8, 2010 |
|
MANOJ ALIAS KEEPER MANOJ Vs. STATE OF KERALA
|
November 4, 2010 |
|
MANOJ KUMAR K P Vs. COMMERCIAL TAX INSPECTOR
|
September 27, 2010 |
|
MANOJ KUMAR T.T.K. Vs. THE ONVENOR OF THE SELECTION COMMITTEE AND THE CALICUT UNIVERSITY
|
October 7, 2010 |
|
MANOJ M K Vs. STATE OF KERALA
|
August 6, 2010 |
|
MANOJ MATHEW S/O. MATHAI Vs. STATE OF KERALA
|
July 7, 2010 |
|
MANOJ P JOHN Vs. JOINT REGIONAL TRANSPORT OFFICER
|
November 15, 2010 |
|
MANOJ S/O. NARAYANAN Vs. THE STATION HOUSE OFFICER
|
August 4, 2010 |
|
MANOJ T M Vs. CIRCLE INSPECTOR OF POLICE
|
August 17, 2010 |
|
MANOJ THOMAS Vs. P S BERNAD
|
December 17, 2010 |
|
MANOJ V S Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS
|
July 13, 2010 |
|
MANU K. MADHU S/O. MADHU Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND MUKUNDAN PILLAI
|
January 6, 2010 |
|
MARGARET @ KUNJUMOL Vs. SHARON AND
|
August 20, 2010 |
|
MARGARET BERNADITS REDRIGUES Vs. MINITS DAPHNE NETTO
|
July 20, 2010 |
|
MARIA AGNUS LUKE, W/O. T.A. PETER Vs. SRI. MARA PANDIYAN
|
October 5, 2010 |
|
MARIA THOMAS Vs. ADDITIONAL SALES TAX OFFICER III
|
December 21, 2010 |
|
MARIAMM MATHEW @ JESSY Vs. THOMAS MATHEW @ SUNNY
|
May 31, 2010 |
|
MARIKKILAM ABOOBACKER Vs. K ALIKOYA
|
December 1, 2010 |
|
MARIYAM BEEVI Vs. UMMUKULSU
|
October 19, 2010 |
|
MARIYAMMA GEORGE Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 7, 2010 |
|
MARIYAPPAN Vs. STATE OF KERALA
|
November 15, 2010 |
|
MARVEL GRANITES Vs. INTELLIGENCE OFFICER
|
September 24, 2010 |
|
MARY Vs. BIJU P SEBASTIAN
|
June 14, 2010 |
|
MARY BENJAMIN Vs. FR MATHEW PULIMMOOTTIL
|
November 4, 2010 |
|
MARY CHEEKU Vs. CORPORATION OF KOCHI
|
September 29, 2010 |
|
MARY GEORGE Vs. BABY
|
October 27, 2010 |
|
MARY JAIN P.C. Vs. STATE OF KERALA,
|
October 26, 2010 |
|
MARY JAIN P.C. W/O. CHANDY Vs. THE STATE OF KERALA AND ORS.
|
May 17, 2010 |
|
MARY JOSEPH, Vs. AJIT PATIL,
|
November 25, 2010 |
|
MARY KURIAKOSE Vs. STATE OF KERALA
|
October 21, 2010 |
|
MARY SEBASTIAN Vs. V. THOMAS,
|
September 8, 2010 |
|
MARY VARGHESE Vs. BIJU A D
|
December 2, 2010 |
|
MARY VARGHESE Vs. STATE ELECTION COMMISSION KERALA
|
October 12, 2010 |
|
MARY W/O. JOSE, Vs. KSHEMAVILASAM KURI CO. PVT. LTD.
|
July 9, 2010 |
|
MARYKUTTY VARGHESE Vs. STATE OF KERALA
|
November 1, 2010 |
|
MATHAI Vs. LEELA RAJAN
|
September 17, 2010 |
|
MATHAI P , S/O P M MARKOSE Vs. STATE OF KERALA AND ORS
|
December 1, 2010 |
|
MATHEN MATHEW Vs. STATE OF KERALA AND ORS.
|
June 2, 2010 |
|
MATHEW ANTONY Vs. MATHEW IASSAC
|
September 22, 2010 |
|
MATHEW FRANCO Vs. STATE OF KERALA AND THE EXCISE INSPECTOR
|
May 25, 2010 |
|
MATHEW K M Vs. STATE OF KERALA
|
September 20, 2010 |
|
MATHEW RAJ Vs. EDAKKANDI JANAMMA M R JANAMMA
|
September 27, 2010 |
|
MATHEW T THOMAS Vs. PROF SAJI CHACKO
|
April 16, 2010 |
|
MATHEW THOMAS Vs. STATE ELECTION COMMISSION KERALA
|
October 12, 2010 |
|
MATHEW THOMAS PANICKER Vs. MAVELIKKARA MUNICIPALITY
|
February 17, 2010 |
|
MATHEW, S/O MATHEW Vs. COMMISSIONER OF POLICE,; CIRCLE INSPECTOR OF POLICE, RAJ P @ KUMAR RAJ
|
December 2, 2010 |
|
MATHEW, S/O VARKEY Vs. FRANCIS AND ORS
|
November 15, 2010 |
|
MATHOOR CHAMUNGHAL SHYLAJA Vs. CHERUPADIKKAL ABDUL KHADER AND V.C. PRAKASH BABU
|
August 4, 2010 |
|
MATHOOR. S. KUMAR MANDIRAM Vs. THE PRINCIPAL SECRETARY,
|
January 4, 2010 |
|
MAX NEW YORK LIFE INSURANCE CO LTD Vs. INSURANCE OMBUDSMAN
|
December 14, 2010 |
|
MAYA Vs. STATE OF KERALA
|
July 22, 2010 |
|
MAYA MATHEW Vs. SECRETARY
|
August 10, 2010 |
|
MAYA S Vs. STATE OF KERALA
|
February 15, 2010 |
|
MAYA SIVA SANKAR Vs. SATHI
|
December 20, 2010 |
|
MAYADEVI MITTAL AND VARSHA GUPTA Vs. ABRAHAM S/O. CHACKO AND ELEMMA W/O. ABRAHAM
|
October 19, 2010 |
|
MC DOWELL AND COMPANY LIMITED AND SUMITHRA BHAI Vs. STATE OF KERALA,; COMMISSIONER OF EXCISE AND CIRCLE INSPECTOR OF EXCISE
|
August 12, 2010 |
|
MC DOWELL AND COMPANY LIMITED AND SUMITHRA BHAI Vs. THE STATE OF KERALA,
|
December 8, 2010 |
|
MEDICAL OFFICER-IN-CHARGE, Vs. RAJAMMA K.P. W/O. AYYAPPAN AND T.K. NIRMALA
|
March 18, 2010 |
|
MEEMPAT SAVITHRI Vs. UNION OF INDIA
|
August 3, 2010 |
|
MEENAKSHI K. Vs. CHERTHALA MUNICIPALITY
|
August 20, 2010 |
|
MEERA N. KUMAR "GOPIKA" AND ORS. Vs. THE MAHATMA GANDHI UNIVERSITY,
|
August 31, 2010 |
|
MEKKARA VEETTIL PARU Vs. STATE OF KERALA
|
January 11, 2010 |
|
MELATTUR SERVICE CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 15, 2010 |
|
MELVIN VARGHESE KAVALAKKAT Vs. MAHATMA GANDHI UNIVERSITY
|
November 8, 2010 |
|
MERCY JOSEPH Vs. E P DEVASSYKUTTY
|
November 10, 2010 |
|
MIDAS POLYMER COMPOUNDS P LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
December 21, 2010 |
|
MIDHULA V Vs. KANNUR UNIVERSITY
|
November 9, 2010 |
|
MIDLAND TRADERS Vs. MIRIAM ELIAS
|
July 22, 2010 |
|
MILTON Vs. STATE OF KERALA
|
August 4, 2010 |
|
MILTON P FERNADEZ Vs. SANKARACHARYA UNIVERSITY OF VICE CHANCELLOR
|
November 18, 2010 |
|
MINEESH M R VENKITTAN R AND PRASAD P K Vs. SECRETARY COCHIN DEVASWOM BOARD AND ORS
|
December 8, 2010 |
|
MINI A.K. Vs. JWALA SAJIKUMAR & ANOTHER
|
February 22, 2010 |
|
MINI D/O CHELLAKKUDAN DEVASSY Vs. SYNDICATE BANK HOUSING FINANCE BRANCH AND
|
July 26, 2010 |
|
MINI P K Vs. ABDUL NAZAR
|
November 4, 2010 |
|
MINI SHERIN MITRA (RETRENCHED UPSA) Vs. STATE OF KERALA,
|
September 9, 2010 |
|
MISS. LAVANYA MENON M. Vs. THE VICE CHANCELLOR,
|
September 20, 2010 |
|
MOHAMED Vs. CHANCELLOR UNIVERSITY OF CALICUT
|
November 19, 2010 |
|
MOHAMED YAHYA Vs. ABDUL KAREEM
|
November 4, 2010 |
|
MOHAMMED ASHRAF Vs. HIGH COURT OF KERALA
|
January 6, 2010 |
|
MOHAMMED ASHRAF A. U. Vs. OFFICIAL LIQUIDATOR
|
May 17, 2010 |
|
MOHAMMED BASHEER K P Vs. DEPUTY GENERAL MANAGER
|
February 11, 2010 |
|
MOHAMMED HAJEE P V Vs. MUNDOLI MUHAMMED HAJEE
|
December 6, 2010 |
|
MOHAMMED HAJI Vs. DISTRICT COLLECTOR PALAKKAD
|
September 15, 2010 |
|
MOHAMMED KUTTY HAJI Vs. STATE ELECTION COMMISSION
|
July 16, 2010 |
|
MOHAMMED MUSTAFA S/O MOIDEEN HAJI AND Vs. THE COMMISSIONER OF POLICE,
|
August 19, 2010 |
|
MOHAMMED NAINAR Vs. STATE OF KERALA
|
October 28, 2010 |
|
MOHAMMED NOOHU HUSSAIN Vs. THE JOINT COMMISSIONER AND
|
August 31, 2010 |
|
MOHAMMED RAFEEQ AND ANR Vs. SUPERINTENDENT OF POLICE AND ORS
|
September 8, 2010 |
|
MOHAMMED RASHEED M AND MOHAMMED RAFI Vs. H VELAYUDHAN AND STATE OF KERALA
|
November 23, 2010 |
|
MOHAMMED RIYAS P A Vs. RAGHAVAN M K
|
May 17, 2010 |
|
MOHAMMED SAIEDH Vs. MUTTENGADAN KADEEJA
|
September 7, 2010 |
|
MOHAMMED SAJU Vs. REGHUVARAN AND ORS
|
August 16, 2010 |
|
MOHAMMED SHIYAS Vs. JOHN KENNEDY
|
October 13, 2010 |
|
MOHAMMEDKUTTY Vs. SADANANDAN
|
January 8, 2010 |
|
MOHAN KUMAR Vs. GURUVAYUR DEWASWOM COMMISSIONER AND ORS
|
December 1, 2010 |
|
MOHAN SANKAR Vs. STATE OF KERALA
|
December 21, 2010 |
|
MOHANACHANDRAN Vs. BHAVANI AMMA
|
August 11, 2010 |
|
MOHANAKUMAR M Vs. K RAMACHANDRAN
|
December 21, 2010 |
|
MOHANAN Vs. STATE OF KERALA
|
December 23, 2010 |
|
MOHANAN Vs. MUHIYUDHEEN
|
January 7, 2010 |
|
MOHANAN Vs. STATE OF KERALA
|
March 24, 2010 |
|
MOHANAN Vs. R D O
|
June 16, 2010 |
|
MOHANAN Vs. STATE OF KERALA
|
July 22, 2010 |
|
MOHANAN Vs. USMAN
|
July 21, 2010 |
|
MOHANAN ALIAS MONAI Vs. STATE OF KERALA
|
November 29, 2010 |
|
MOHANAN NAIR AND JAYASREE Vs. SATHI JAYAKRISHNAN
|
October 21, 2010 |
|
MOHANAN PILLAI Vs. STATE OF KERALA
|
October 27, 2010 |
|
MOHANAN S/O PARANKUTTY Vs. THE STATE OF KERALA,
|
November 8, 2010 |
|
MOHANDAS M K Vs. STATE OF KERALA
|
August 16, 2010 |
|
MOHD FARIZ AND CO Vs. COMMISSIONER OF CUSTOMS
|
October 19, 2010 |
|
MOIDEEN Vs. S I OF POLICE
|
August 13, 2010 |
|
MOIDEEN Vs. ASSISTANT WILD LIFE WARDEN
|
September 2, 2010 |
|
MOIDEEN Vs. STATE OF KERALA
|
January 29, 2010 |
|
MOIDEEN Vs. SALIM
|
October 12, 2010 |
|
MOIDEEN BAVA Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 30, 2010 |
|
MOIDEEN HAJEE, MANAGER Vs. FOOD INSPECTOR,
|
May 26, 2010 |
|
MOIDEEN K.P. Vs. KADEEJATH KUBRA
|
September 13, 2010 |
|
MOIDEEN KUTTY Vs. NABEESA
|
April 7, 2010 |
|
MOIDEEN SABEER Vs. SUB INSPECTOR OF POLICE
|
December 2, 2010 |
|
MOIDEENKUTTY S/O. AHAMMEDKUTTY Vs. SAKKIR HUSSAIN S/O. ABDUL MMUTHALEEF
|
September 14, 2010 |
|
MOIDU K. Vs. STATE OGF KERALA
|
January 12, 2010 |
|
MOLLY JACOB W/O JACOB THOMAS Vs. STATE OF KERALA AND ORS
|
September 7, 2010 |
|
MONY C S Vs. STATE OF KERALA
|
November 8, 2010 |
|
MOOKKANDI RAHEEZ Vs. COMMERCIAL TAX OFFICER (A.A.)-I AND
|
July 27, 2010 |
|
MOOLIYIL SEETHA Vs. KARIANKANDI ALIAS MUNDACHALI P KOUSALLYA
|
December 1, 2010 |
|
MOON TIMBER SUPPLIERS Vs. COMMERCIAL TAX OFFICER
|
June 2, 2010 |
|
MOORTHY AMMAL Vs. PYARIJAN
|
September 15, 2010 |
|
MOOSA VALIKKADAN Vs. STATE OF KERALA
|
July 31, 2010 |
|
MOOSA VALLIKKADAN Vs. STATE OF KERALA
|
July 21, 2010 |
|
MOSQUE LANE RESIDENTS ASSOCIATION Vs. M. VIJAYANAND,
|
October 12, 2010 |
|
MOTOR AND GENERAL FINANCE LTD Vs. DY TRANSPORT COMMISSIONER
|
January 30, 2010 |
|
MOTOR AND GENERAL FINANCE LTD Vs. P M JOY
|
August 5, 2010 |
|
MOYAN KOLAKKADAN S/O. USSAN Vs. KERALA STATE ELECTION COMMISSION AND ORS.
|
October 19, 2010 |
|
MOYISH A.V., PREVENTIVE OFFICER, Vs. STATE OF KERALA REPRESENTED BY THE,
|
September 17, 2010 |
|
MOZART GLOBAL FURNITURE Vs. STATE OF KERALA AND ORS.
|
November 9, 2010 |
|
MR. K.A. GEORGE S/O. IYPE AND ORS. Vs. THE UDUMBANNOOR GRAMA PANCHAYAT
|
February 3, 2010 |
|
MR. KURIAN THOMAS S/O. LATE THOMAS ELLICKA, Vs. VYSHAK INTERNATIONAL HOTEL (P) LTD.,
|
October 14, 2010 |
|
MR. MANUAL P.J. @ MANI Vs. THE UDUMBANNOOR GRAMA PANCHAYAT
|
August 18, 2010 |
|
MR. S.R. VENUGOPALAN Vs. THE POST MASTER GENERAL,
|
September 13, 2010 |
|
MR. SYAM KIRAN, S/O. PRAJNJAN Vs. MR. LIJO JOSEPH AND THE MANAGER
|
November 9, 2010 |
|
MRS. MOLLY JOSEPH Vs. THRESSIA
|
June 21, 2010 |
|
MRS. SONIA RAJEEVAN W/O. RAJEEVAN Vs. BISHOP DR. ABRAHAM MAR JULIOS
|
July 6, 2010 |
|
MRUTHALA MATHEW Vs. LINISH P MATHEW
|
November 15, 2010 |
|
MUHAD P T Vs. EKIRIYAS
|
September 29, 2010 |
|
MUHAMMAD HANEEFA ALIAS KHANEEFA Vs. STATE OF KERALA
|
October 6, 2010 |
|
MUHAMMAD RAFEEQ Vs. BANK OF BARODA
|
February 23, 2010 |
|
MUHAMMAD SAJEEB S Vs. STATE OF KERALA
|
June 9, 2010 |
|
MUHAMMED Vs. CHANDRIKA
|
July 21, 2010 |
|
MUHAMMED Vs. CHANDRIKA
|
July 14, 2010 |
|
MUHAMMED Vs. STATE OF KERALA
|
January 27, 2010 |
|
MUHAMMED ABDULLAH Vs. STATE OF KERALA
|
December 22, 2010 |
|
MUHAMMED AJMAL Vs. SIVADASAN,
|
May 17, 2010 |
|
MUHAMMED ALFAS Vs. MOIDEENKUTTY S/O MOIDEEN AND THE ORIENTAL INSURANCE CO. LTD.
|
September 7, 2010 |
|
MUHAMMED ALI Vs. NAUSHAD ALI P.V. AND SISTER SUPERIOR
|
September 20, 2010 |
|
MUHAMMED ALI S/O. PAREED Vs. STATE OF KERALA, REP. BY THE SECRETARY,
|
September 13, 2010 |
|
MUHAMMED ASHRAF Vs. P SATHYAN
|
December 6, 2010 |
|
MUHAMMED ASHRAF Vs. MUMTAZ
|
February 17, 2010 |
|
MUHAMMED ASHRAF Vs. STATE
|
August 16, 2010 |
|
MUHAMMED BASHEER Vs. KANNUR DISTRICT CO OPERATIVE BANK LTD
|
February 11, 2010 |
|
MUHAMMED C K Vs. REVENUE DIVISIONAL OFFICER
|
September 24, 2010 |
|
MUHAMMED HANEEF K A Vs. MAHATMA GANDHI UNIVERSITY
|
September 27, 2010 |
|
MUHAMMED ISMAIL Vs. CIRCLE INSPECTOR OF POLICE AND ORS.
|
August 5, 2010 |
|
MUHAMMED KOYA S/O. MAMU HAJI Vs. M.M. NOUSHAD AND ORS.
|
August 10, 2010 |
|
MUHAMMED KUNHI B Vs. K ABDULLA
|
September 30, 2010 |
|
MUHAMMED KUTTY Vs. AVVA UMMA
|
August 4, 2010 |
|
MUHAMMED RAFI Vs. STATE OF KERALA
|
December 15, 2010 |
|
MUHAMMED RAFI Vs. THE DISTRICT COLLECTOR AND ORS.
|
June 18, 2010 |
|
MUHAMMED RAFI MELEPURATH Vs. FASEELA VATTAMKANDATHI,
|
September 17, 2010 |
|
MUHAMMED RAFI MELEPURATH Vs. FASEELA VATTAMKANDATHI
|
September 16, 2010 |
|
MUHAMMED SADIQUE Vs. SAJITH S/O MOHAMMED SYED ADIYAN AND ORS.
|
September 3, 2010 |
|
MUHAMMED SHABEER Vs. LAJNATHUL MUHAMMADIYA HIGHER SECONDARY SCHOOL
|
August 11, 2010 |
|
MUHAMMED SHRAF Vs. THANKACHAN,
|
May 20, 2010 |
|
MUHAMMEDKUTTY Vs. PATHUMMAKUTTY
|
November 8, 2010 |
|
MUHAZIN P Vs. GOVERNMENT OF KERALA
|
November 8, 2010 |
|
MUJEEB Vs. STATE OF KERALA
|
November 29, 2010 |
|
MUJEEB K.A. S/O ALI BAVA AND SABEER P.S. S/O SALAM Vs. STATE OF KERALA REP. BY THE SECRETARY,
|
August 12, 2010 |
|
MUJEEB RAHMAN Vs. REVENUE DIVISIONAL OFFICER
|
September 16, 2010 |
|
MUJEEB RAHMAN B K Vs. SHAHIDA R V
|
August 17, 2010 |
|
MUKUNDAN Vs. RADHAKRISHNAN
|
November 11, 2010 |
|
MULIYAN THOTTATHIL LAKSHMANAN Vs. THE STATE OF KERALA AND
|
July 26, 2010 |
|
MUMTHAS SUHRA BEEVI Vs. COMMISSIONER OF POLICE AND ORS.
|
August 19, 2010 |
|
MUNDATHODE MOHAMMED KUTTY Vs. SUBAIR
|
January 27, 2010 |
|
MUNDAVALAPPIL MURALEEDHARAN Vs. KIZHAKKUMBRATH IBRAHIM HAJI
|
May 18, 2010 |
|
MUNNAR WOODS Vs. STATE OF KERALA AND ORS
|
November 29, 2010 |
|
MURALEEDHARAN Vs. SADANANDAN ASARI
|
October 18, 2010 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
December 13, 2010 |
|
MURALEEDHARAN Vs. P V VALSAPPAN
|
August 6, 2010 |
|
MURALEEDHARAN NAIR Vs. K R USHASREE
|
December 15, 2010 |
|
MURALEEDHARAN NAIR Vs. K JAYAN
|
November 30, 2010 |
|
MURALEEDHARAN NAIR Vs. KERALA STATE WAREHOUSING CORPORATION
|
November 8, 2010 |
|
MURALIDHARAN Vs. STATE OF KERALA
|
June 14, 2010 |
|
MURUKA DAS K.G. S/O GOPALAN ACHARI Vs. VENUGOPALA PAI,
|
September 7, 2010 |
|
MURUKESHAN Vs. STATE OF KERALA
|
May 25, 2010 |
|
MURUKESHAN Vs. STATE OF KERALA
|
December 22, 2010 |
|
MUSALIYARAKATH ABDUL AZEEZ Vs. LIWA EDUCATIONAL AND CHARITABLE SOCIETY
|
June 18, 2010 |
|
MUSLIM EDUCATIONAL SOCIETY Vs. STATE OF KERALA
|
July 8, 2010 |
|
MUSTHAFA Vs. SULTHAN BATHERY BLOCK PANCHAYATH
|
November 8, 2010 |
|
MUSTHAFA HAJI M K Vs. DIRECTOR CENTRAL BUREAU OF INVESTIGATION
|
September 24, 2010 |
|
MUSTHAFA HUDAVI, S/O. KUNHAMMAD, MANAGER Vs. STATE OF KERALA,
|
February 17, 2010 |
|
MUTHOOT LEASING AND FINANCE LTD Vs. REGIONAL TRANSPORT OFFICER
|
December 1, 2010 |
|
MUTHU MARI Vs. MUNNAR GRAMA PANCHAYATH
|
September 16, 2010 |
|
MUTTIL CHANDRAN S/O. CHERIYAMBU AND T. RAJEESH S/O. DAMODHARAN Vs. STATE OF KERALA
|
August 13, 2010 |
|
MUTTIL SREE VISHNU KSHETHRA SAMITHI Vs. ASSISTANT COMMISSIONER HR&CE
|
October 22, 2010 |
|
MYRTLE MOTHIS Vs. DIRECTOR OF PUBLIC ISTRUCTION
|
October 5, 2010 |
|
N A GEORGE Vs. DAKSHINA BHARAT HINDI PRACHAR SABHA
|
October 21, 2010 |
|
N ALIKUTTY Vs. SOORAJ VENUGOPAL
|
December 1, 2010 |
|
N BALAKRISHNAN, ANJALI Vs. KERALA STATE ELECTRICITY BOARD AND ORS
|
December 9, 2010 |
|
N C VIJAYAKUMAR Vs. STATE OF KERALA
|
November 12, 2010 |
|
N D JOSEPH Vs. JOSEPH CHACKO AND STATE OF KERALA
|
September 3, 2010 |
|
N D PRASAD Vs. PATHANAMTHITTA DIST CO OPBANK LTD
|
December 23, 2010 |
|
N HARI Vs. STATE OF KERALA
|
August 4, 2010 |
|
N J GEORGE Vs. STATE OF KERALA
|
November 10, 2010 |
|
N K MOIDEEN Vs. K KHALID
|
December 6, 2010 |
|
N K PANKAJAM Vs. P K AJITHKUMAR
|
October 27, 2010 |
|
N K SATHYARAJAN ALIAS ROJER SHIVA Vs. ANIRUDHA SHARMA
|
October 6, 2010 |
|
N KRISHNAN Vs. SYNDICATE BANK
|
November 9, 2010 |
|
N KULANTHAVEL Vs. S SURESH KUMAR
|
September 27, 2010 |
|
N M ABOOBACKER Vs. ASST COLLECTOR AIR CUSTOMS
|
August 2, 2010 |
|
N M VIJAYAN AND K M KAMALAKSHI Vs. JAMEELA AND ANR
|
August 10, 2010 |
|
N NIZARUDDIN Vs. STATE OF KERALA
|
August 6, 2010 |
|
N P MADHUSOODANAN Vs. CHAIRMAN AND MANAGING DIRECTOR
|
October 6, 2010 |
|
N PRASANTHA KUMAR Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT AND ANR
|
September 2, 2010 |
|
N R SUTHAN Vs. DEPUTY INSPECTOR GENERAL
|
October 29, 2010 |
|
N RAJAGOPAL Vs. SECRETARY TO GOVERNMENT
|
November 29, 2010 |
|
N RAJAGOPAL Vs. SECRETARY TO GOVERNMENT AND ORS
|
December 22, 2010 |
|
N SASIDHARAN ALIAS PATTOM SASI Vs. STATE OF KERALA
|
October 18, 2010 |
|
N SREEDHARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION; KSRTC KAYAMKULAM DISTRICT EMPLOYEES; STATE BANK OF TRAVANCORE; KAPPIL SERVICE CO-OP BANK
|
January 4, 2010 |
|
N SUKUMARAN Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
|
August 19, 2010 |
|
N T P C LTD Vs. CHADRAMATHY AND ORS
|
August 11, 2010 |
|
N V JOSE Vs. VISHRUTHA KURIES AND LOANS LTD
|
November 12, 2010 |
|
N VENU Vs. C RAVEENDRAN PILLAI
|
December 17, 2010 |
|
N VIJAYANANDAN Vs. D THANKAYYAN
|
December 23, 2010 |
|
N X JOSEPH Vs. ANCY MINI
|
September 29, 2010 |
|
N. ANILKUMAR Vs. THE SUB INSPECTOR OF POLICE AND
|
July 8, 2010 |
|
N. ANIRUDHAN, MLA Vs. STATE OF KERALA AND ORS.
|
October 6, 2010 |
|
N. BHASKARAN Vs. STATE OF KERALA
|
September 7, 2010 |
|
N. GOPALAKRISHNA PILLAI AND L.K. JYOTHISHKUMAR Vs. STATE OF KERALA AND THE DIRECTOR OF PUBLIC INSTRUCTIONS
|
October 27, 2010 |
|
N. JAMALUDEEN Vs. PALAMEL GRAMA PANCHAYATH,
|
October 4, 2010 |
|
N. MANOJ KUMAR Vs. STATE OF KERALA AND
|
July 28, 2010 |
|
N. RAVINDRAN S/O. NARAYANAN Vs. INDIAN OIL CORPORATION LTD.
|
May 28, 2010 |
|
N. SOMAN AND INDIRA SOMAN Vs. STATE OF KERALA AND S.I. OF POLICE
|
August 4, 2010 |
|
N. VENU, S/O. NATARAJAN Vs. STATE OF KERALA AND
|
October 14, 2010 |
|
N.C. MOHAMMED IQBAL S/O. N.C. ALI Vs. A.K. KAMAL S/O. K.P. POKKU HAJI AND ORS.
|
July 12, 2010 |
|
N.D. HAMILTON S/O. NELSON, PROPRIETOR AND Vs. THE CATHOLIC SYRIAN BANK LTD.
|
October 26, 2010 |
|
N.D. JOSEPH Vs. COMMISSIONER OF INCOME TAX
|
January 11, 2010 |
|
N.D. JOSEPH @ JOSSY S/O. DEVASSYKUTTY Vs. A.V. MARTIN @ KUTTAN AND A.V. ANTONY BOTH S/O VARGHESE
|
September 2, 2010 |
|
N.G. BALACHANDRAN NAIR Vs. STATE OF KERALA,
|
August 18, 2010 |
|
N.K. RAGHAVAN Vs. UNION OF INDIA (UOI)
|
September 20, 2010 |
|
N.M. VIJAYAN AND K.M. KAMALAKSHI Vs. JAMEELA,
|
October 8, 2010 |
|
N.P. BINU, S/O. PATHROSE Vs. M.S. MADHUKUMAR AND STATE OF KERALA
|
November 1, 2010 |
|
N.P. THOMAS Vs. STATE OF KERALA AND ANOTHER
|
May 4, 2010 |
|
N.P. VINODKUMAR AND ORS. Vs. THE MALABAR DEVASWOM BOARD, THE TEMPLE COMMITTEE,
|
June 1, 2010 |
|
N.R. BABUDAS, S/O.RAMAN NAIR Vs. THE KERALA STATE ROAD TRANSPORT
|
October 1, 2010 |
|
N.R. VIJAYAN Vs. E. PRAKASH
|
October 14, 2010 |
|
N.S. BABU Vs. COMMISSIONER OF INCOME TAX
|
December 2, 2010 |
|
N.T.P.C. LTD. Vs. SMT. CHADRAMATHY AND ORS.
|
November 8, 2010 |
|
N.V. SEBASTIAN, IST GRADE DRAFTSMAN AND ORS. Vs. STATE OF KERALA,
|
June 7, 2010 |
|
NABEESA W/O. LATE KUNJALI HASSAN Vs. THE FAST TRACK ADALATH TEAM NO. V,
|
June 9, 2010 |
|
NACHIMUTHU Vs. STATE OF KERALA
|
October 4, 2010 |
|
NACHIMUTHU M Vs. STATE OF KERALA
|
September 7, 2010 |
|
NADEERA BEEVI Vs. RAJENDRAN PILLAI
|
December 22, 2010 |
|
NAFEESA Vs. THE STATE OF KERALA,
|
May 17, 2010 |
|
NAFEESA W/O ORAVAKKOTTIL ABDU; ORAVAKKOTTIL ABDU S/O MOHAMMED; NASAR S/O ORAVAKKOTTIL ABDU Vs. STATE OF KERALA AND ORS
|
September 3, 2010 |
|
NAGAPPAN NAIR S/O CHELLAPPAN PILLAI Vs. SREEDEVI MADHAVAN UNNITHAN AND DHANYA
|
November 3, 2010 |
|
NAIZAM Vs. CHIEF ELECTORAL OFFICER AND PRINCIPAL SECRETARY TO GOVERNMENT
|
February 17, 2010 |
|
NAIZY NEEMA Vs. MARY TAURO
|
October 14, 2010 |
|
NAJMAL BABU AND NOUSHAD, SULTHANA GROUP Vs. STATE BANK OF INDIA
|
March 10, 2010 |
|
NALINAKSHAN NAMBBIAR Vs. STATE OF KERALA
|
December 13, 2010 |
|
NALINAKSHAN NAMBBIAR AND VENUGOPALAN V. Vs. THE SECRETARY TO GOVERNMENT AND THE DIRECTOR OF PRINTING DIRECTORATE
|
September 6, 2010 |
|
NALINAM T Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 29, 2010 |
|
NALINI BABY Vs. BABY T C
|
October 26, 2010 |
|
NALINI SHEELA Vs. SUBRAMANIYAN CHETTIAR SHANMUGHOM CHETTIAR
|
November 10, 2010 |
|
NAMBEERAN VEETTIL POCKER Vs. K RAJEEVAN
|
October 12, 2010 |
|
NANDAKUMAR Vs. THE REGIONAL TRANSPORT AUTHORITY,
|
June 3, 2010 |
|
NANDAKUMAR S. Vs. THE KERALA STATE ELECTRICITY BOARD AND THE CHIEF ENGINEER (HUMAN RESOURCES)
|
September 16, 2010 |
|
NANDANAN S/O PARAMESHWARAN Vs. LAKSHMI W/O POOZHIKKAL VELAYUDHAN AND ORS.
|
July 28, 2010 |
|
NARAYANAN Vs. STATE OF KERALA
|
February 22, 2010 |
|
NARAYANAN N M Vs. NADUVIL MADOM
|
December 7, 2010 |
|
NARMADA DESIGN CENTRE PVT. LTD. Vs. STATE OF KERALA AND ORS.
|
February 2, 2010 |
|
NASEEMA K S Vs. STATE OF KERALA
|
October 18, 2010 |
|
NASER Vs. JIJESH
|
October 26, 2010 |
|
NASIMOL P S Vs. STATE OF KERALA
|
October 13, 2010 |
|
NATARAJAN Vs. K N SUKUMARA KURUP
|
December 15, 2010 |
|
NATARAJAN S/O M.N. DIVAKARAN Vs. THE SECRETARY
|
April 5, 2010 |
|
NATESAN Vs. STATE OF KERALA
|
October 18, 2010 |
|
NATESAN T. G. Vs. DY. SUPDT OF POLICE, VIGILANCE AND ANTI CORRUPTION BUREAU
|
November 3, 2010 |
|
NATIONAL INSURANCE CO LTD Vs. MOHAMMED ISMAIL
|
November 12, 2010 |
|
NATIONAL INSURANCE CO LTD Vs. MURUGAN R
|
September 15, 2010 |
|
NATIONAL INSURANCE CO. LTD. Vs. MOHAMMED ALI AND ORS.
|
August 16, 2010 |
|
NATIONAL INSURANCE COMPANY LTD Vs. V S BIJUMON
|
December 6, 2010 |
|
NATIONAL INSURANCE COMPANY LTD Vs. RAJENDRAN S/O RAJAPPAN AND AYISHA MOHAMMED W/O MOHAMMED
|
September 8, 2010 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. RANJITH, S/O. SUDARSANAN,
|
November 9, 2010 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. ARUN M.L., S/O K. MOHANAN,
|
September 13, 2010 |
|
NAUSAD KHALID Vs. ORIENTAL INSURANCE CO LTD
|
July 6, 2010 |
|
NAUSHAD M V Vs. SUMAYYA BEEVI C
|
August 13, 2010 |
|
NAVAS ALIAS MULANAVAS Vs. STATE OF KERALA
|
February 9, 2010 |
|
NAVIN RAJ Vs. SMITHA MENON
|
August 18, 2010 |
|
NAZAR ALIAS KALIAPPAN Vs. STATE OF KERALA
|
August 13, 2010 |
|
NAZARUDDIN A. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
June 4, 2010 |
|
NAZARUDEEN Vs. KRISHNA TALKIES
|
December 1, 2010 |
|
NAZARUDEEN A Vs. STATE OF KERALA
|
December 9, 2010 |
|
NAZEEBATH BEEVI Vs. STATE OF KERALA
|
December 8, 2010 |
|
NAZEER A RAWTHER Vs. STATE OF KERALA
|
November 4, 2010 |
|
NAZER Vs. SAMEERA
|
December 21, 2010 |
|
NAZIMUDHEEN Vs. G SASIDHARAN NAIR
|
December 3, 2010 |
|
NEEBA Vs. UNNIKRISHNAN K K
|
September 15, 2010 |
|
NEELIYATH CHANDHINI AND C.P. RAJAGOPALAN Vs. NEELIYATH GOPALAKRISHNAN NAMBIAR,
|
August 16, 2010 |
|
NEENU BABY Vs. STATE OF KERALA
|
November 8, 2010 |
|
NEHRU COLLEGE OF ENGINEERING AND RESEARCH Vs. STATE OF KERALA
|
December 23, 2010 |
|
NELLERICHALIL GOVINDAN (DIED) AND ORS. Vs. THUNDIKKOTH NUCHUNTHODI
|
October 15, 2010 |
|
NELLIKOT SHAJI Vs. SUBITHA
|
August 13, 2010 |
|
NELLIYAMPATHI HILL CONSERVATION Vs. DIVISIONAL FOREST OFFICER AND STATE OF KERALA
|
September 8, 2010 |
|
NELSON M VARGHESE Vs. CHIEF ENGINEER
|
September 29, 2010 |
|
NEPTUNE READYMIX CONCRETE PVT LTD Vs. INTELLIGENCE OFFICER
|
September 15, 2010 |
|
NEPTUNE REDYMIX CONCRETE (P) LTD. Vs. STATE OF KERALA
|
July 28, 2010 |
|
NEW INDIA Vs. M K MOHAMMADKUNHI
|
December 8, 2010 |
|
NEW INDIA ASSURANCE CO LTD Vs. BIJU
|
October 19, 2010 |
|
NEW INDIA ASSURANCE COMPANY Vs. SAVICHAN K D
|
October 22, 2010 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. STATE OF KERALA
|
June 21, 2010 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RADHAKRISHNAN S/O KAMALASANAN,; JALADHARAN AND; R BINU
|
August 30, 2010 |
|
NEW INDIA CHEMICAL ENTERPRISES Vs. APPROPRIATE AUTHORITY
|
January 12, 2010 |
|
NEW VIKAS RESIDENTS ASSOCIATION Vs. STATE OF KERALA AND ORS
|
August 30, 2010 |
|
NHATTIALPUTHIYAPURAYIL AHAMMEDKUTTY Vs. CHULLIYODAN PATTUVAMVALAPPIL U. NAFESA
|
April 6, 2010 |
|
NIBU MICHAEL Vs. STATE OF KERALA
|
November 10, 2010 |
|
NIKESH Vs. SUB INSPECTOR OF POLICE
|
November 9, 2010 |
|
NIKHILA P N Vs. STATE OF KERALA
|
December 10, 2010 |
|
NIKHIN S/O. BABU RAJ Vs. STATE OF KERALA AND THE STATION HOUSE OFFICER
|
August 3, 2010 |
|
NIKHITH CHANDRAN N M Vs. DHANYA K S
|
October 15, 2010 |
|
NIKITH ZACHARIA Vs. MAHATMA GANDHI UNVERSITY
|
October 29, 2010 |
|
NIRANAM MUSLIM Vs. ABDUL AZEEZ
|
June 9, 2010 |
|
NIRAPARA ROLLER FLOUR MILLS PVT. LTD. Vs. ROSAMMA XAVIER W/O XAVIER CHACKO
|
May 11, 2010 |
|
NIRAPARA ROLLER FLOUR MILLS PVT. LTD. REPRESENTED BY ITS MANAGING DIRECTOR, XAVIER CHACKO, Vs. AMMINI KARNAN, PROPRIETRIX, K.K.R. MILLS AND ORS.
|
May 11, 2010 |
|
NISHA BIJU, NITHIN VIEW AND STANLEY JACOB @ SABU Vs. STATE OF KERALA REPRESENTED AND SUB INSPECTOR OF POLICE
|
June 22, 2010 |
|
NISHA JAYAPRAKASH Vs. REGISTRAR KERALA AGRICULTURAL
|
December 21, 2010 |
|
NISHA M.T. W/O. SADANANDAN Vs. THE STATE OF KERALA AND ORS.
|
October 28, 2010 |
|
NISHA T. MOHAMMED Vs. STATE OF KERALA,
|
October 26, 2010 |
|
NISHAD KABEER KUTTY AND MONISHA MOHANAN Vs. STATE OF KERALA AND ORS
|
December 22, 2010 |
|
NITHIN K T Vs. CALICUT UNIVERSITY
|
September 15, 2010 |
|
NITHINRAJ, S/O. MOHANAN Vs. MATHAI CYRIAC, S/O. N.C. MATHEW,
|
November 9, 2010 |
|
NITIN JOSE AND ORS. Vs. THE MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
|
September 20, 2010 |
|
NIVI DEENA ABRAHAM Vs. CIPPY A GEORGE
|
October 27, 2010 |
|
NIYA JOY Vs. STATE OF KERALA
|
December 10, 2010 |
|
NIYAS Vs. THE S.I. OF POLICE,
|
May 20, 2010 |
|
NJAS NOORUDHEEN V P Vs. KANNUR UNIVERSITY
|
August 12, 2010 |
|
NOBBEY, S/O. KURIAKOSE, KOLATHU VEETTIL Vs. STATE OF KERALA, REP. BY SUB INSPECTOR
|
December 3, 2010 |
|
NOOR MOHAMMED Vs. MOIDEEN RAWTHER
|
October 27, 2010 |
|
NOORBINA BANU Vs. STATE OF KERALA
|
August 2, 2010 |
|
NOORUDEEN T Y Vs. MAHATMA GANDHI UNIVERSITY
|
November 8, 2010 |
|
NOORUDHEEN Vs. THE SUB INSPECTOR OF POLICE AND
|
July 8, 2010 |
|
NOORUL ISLAM TRUST Vs. THE CHAIRMAN,
|
October 6, 2010 |
|
NOUSHAD Vs. STATE OF KERALA
|
November 12, 2010 |
|
NOUSHAD BABU Vs. T MOHANAN
|
October 19, 2010 |
|
NOUSHAD S/O KUNHI MOHAMMED Vs. THE DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE
|
September 22, 2010 |
|
O K SURESH KUMAR Vs. KERALA STATE DEVELOPMENT
|
August 2, 2010 |
|
O P RADHAKIRSHNAN Vs. STATE OF KERALA; LAND REVENUE COMMISSIONER
|
January 6, 2010 |
|
O R SADHANANDHAN Vs. SUB INSPECTOR OF POLICE
|
October 20, 2010 |
|
O. NARAYANAN Vs. COCHIN DEVASWOM BOARD
|
December 15, 2010 |
|
O. UNNIKRISHNAN Vs. STATE OF KERALA AND
|
August 30, 2010 |
|
OFFICIAL LIQUIDATOR, TOSHIBA ANAND BATTERIES LTD. (IN LIQUIDATION) Vs. TOSHIBA CORPORATION
|
May 20, 2010 |
|
OLIVE CAPITAL AND SERVICES PVT LTD Vs. ODETTE FRANCES PLINTO ALIAS ODETTE
|
October 6, 2010 |
|
OMANA Vs. SIVANANDAN ACARI
|
October 7, 2010 |
|
OMANA Vs. STATE OF KERALA AND C. ABU S/O S. KOYAKKUTTY
|
September 14, 2010 |
|
OMANA SREERAM Vs. STATE OF KERALA
|
January 27, 2010 |
|
OMANAKUTTAN Vs. SREEJA
|
August 16, 2010 |
|
OMANAKUTTY AMMA Vs. SAJEEVKUMAR M R
|
October 27, 2010 |
|
OMMEN MATHEW Vs. EXCISE COMMISSIONER TVM
|
March 26, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. P C KURIAN ALIAS THAMPAN
|
January 28, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. BINOY JOSEPH
|
January 29, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. SHIJU
|
September 27, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. PONNAMMA
|
December 7, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. DEVASSIA
|
November 23, 2010 |
|
ORIENTAL INSURANCE CO LTD Vs. KANAKA KUMARAN AND ORS
|
August 30, 2010 |
|
ORIENTAL INSURANCE CO. LTD Vs. P.C. JOHN
|
November 9, 2010 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ANU AND NAGESH S/O KANTHARAJU
|
September 13, 2010 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. ANUPAMA JASMINE GOPALAKRISHNAN NAIR
|
September 3, 2010 |
|
P A ABDULKHADER Vs. KERALA STATE ROAD TRANSPORT
|
September 17, 2010 |
|
P A CHERIAN Vs. INTELLIGENCE INSPECTOR
|
October 6, 2010 |
|
P A HASSAN HAJI KAMBAKUDIYIL Vs. VILLAGE OFFICER
|
October 20, 2010 |
|
P A JIHAS Vs. STATE OF KERALA
|
December 15, 2010 |
|
P A JOSEPH Vs. KERALA STATE ROAD TRANSPORT
|
November 1, 2010 |
|
P A SAINUDHEEN Vs. P LOKANATHAN
|
August 2, 2010 |
|
P A SHAMSUDHEEN Vs. M A YUSUF
|
September 23, 2010 |
|
P A SHIYALA Vs. D SREENIVASAN
|
August 2, 2010 |
|
P ANEESH Vs. STATE OF KERALA
|
December 15, 2010 |
|
P ANTONY ROBERT Vs. S SUNDARARAJAN
|
December 1, 2010 |
|
P B WILSON Vs. STATE OF KERALA
|
September 27, 2010 |
|
P BHASKARAN Vs. ST MARYS CATHEDRAL BASILICA
|
August 3, 2010 |
|
P C RAMAKRISHNAN Vs. STATE OF KERALA
|
October 11, 2010 |
|
P CHAMI Vs. STATE OF KERALA
|
November 30, 2010 |
|
P D ANTO Vs. P K RAJEEV
|
December 15, 2010 |
|
P D LEELAMMA Vs. MANAGING COMMITTEE OF THE PERUMANNA GRAMA PANCHAYATH
|
January 13, 2010 |
|
P D RAJU Vs. VILAS BHAGAWAN PAWAR
|
December 10, 2010 |
|
P G MURUGAN, (CHARGE MAN, KSRTC) Vs. KERALA STATE ROAD TRANSPORT CORPORATION,; STATE BANK OF TRAVANCORE, KERALA STATE TRANSPORT WORKERS CO-OPERAT
|
November 10, 2010 |
|
P G NARAYANA PILLAI Vs. J T FINANCE
|
November 12, 2010 |
|
P G RAMAKRISHNAN Vs. STATE OF KERALA
|
December 21, 2010 |
|
P GEETHA, D/O V S THANKAPPAN PILLAI Vs. STATE OF KERALA AND ORS
|
November 29, 2010 |
|
P GOPINATHAN Vs. KERALA STATE ELECTRICITY BOARD
|
September 15, 2010 |
|
P I ELIAS Vs. REGIONAL TRANSPORT OFFICER
|
November 9, 2010 |
|
P INDIRA DEVI Vs. DIST COLLECTOR
|
September 27, 2010 |
|
P J ALEXANDER Vs. S B PRESS P LTD
|
March 26, 2010 |
|
P J ANTONY ALIAS GLADSON Vs. JENCY
|
October 19, 2010 |
|
P J JACOB, S/O P V JOSEPH AND VIJIRAJ M R Vs. STATE OF KERALA AND ORS
|
November 29, 2010 |
|
P J SUMATHY Vs. KUNNAMKULAM MUNICIPALITY
|
September 16, 2010 |
|
P K CHANDRAN Vs. STATE OF KERALA
|
December 15, 2010 |
|
P K DINESAN Vs. HOTEL AROOR RESIDENCY
|
September 29, 2010 |
|
P K JOSE Vs. STATE OF KERALA
|
December 6, 2010 |
|
P K MANOHARAN Vs. P K KRISHNAKUMARI
|
October 6, 2010 |
|
P K MUHAMMED ALIAS INNIPPA Vs. PALEMBADIEPAN KONDAPPURATH CHEEKU
|
December 15, 2010 |
|
P K MURALEEDHARAN Vs. K P DAVIS S/O RAPAI AND ORS
|
December 22, 2010 |
|
P K PREMCHAND Vs. K RENUKA NITHYANANTHAN
|
October 26, 2010 |
|
P K RAJAN Vs. DHANASHILPI CHITS PVT LTD
|
December 1, 2010 |
|
P K RAJESH Vs. CATHOLIC SYRIAN BANK LTD
|
November 15, 2010 |
|
P K SADANANDAN Vs. M E KESAVAN NAMBOOTHIRI MANAGALATHU
|
December 6, 2010 |
|
P K SADANANDAN Vs. A V NARAYANAN NAMPOOTHIRI
|
December 6, 2010 |
|
P K SIVADAS Vs. A K VASUDEVAN
|
November 2, 2010 |
|
P K SUBRAMANIAN PROPRIETOR Vs. SREE GOKULAM CHIT AND FINANCE CO P LTD
|
December 17, 2010 |
|
P K THOMAS Vs. ICICI
|
October 22, 2010 |
|
P K UMMER Vs. KERALA STATE DELIMITATION COMMISSION
|
August 11, 2010 |
|
P KRISHNANKUTTY Vs. A JANARDHANAN
|
December 10, 2010 |
|
P KRISHNANKUTTY Vs. M NAGARAJU
|
December 10, 2010 |
|
P LEELAMMA Vs. R RAJENDRAN
|
December 23, 2010 |
|
P M A SHUKKOOR Vs. MUTHOOT VEHICLE AND ASSET FINANCE LTD
|
August 10, 2010 |
|
P M BABY Vs. MANAGING DIRECTOR
|
August 10, 2010 |
|
P M LALITHAMBIKA Vs. STATE OF KERALA
|
November 30, 2010 |
|
P M MUJEEB RAHMAN Vs. UNION OF INDIA
|
August 3, 2010 |
|
P M PAULOSE Vs. ANISH CHANDRAN
|
December 1, 2010 |
|
P M SUHAIL Vs. UNIVERSITY OF CALICUT
|
June 21, 2010 |
|
P MANOJ Vs. PRINCIPLE SECRETARY TO GOVERNMENT
|
October 18, 2010 |
|
P MARTIN Vs. K P FRANCIS
|
October 19, 2010 |
|
P MOHAMMED Vs. STATE OF KERALA
|
November 9, 2010 |
|
P MOHAMMED MUNEER Vs. STATE OF KERALA; PRINCIPAL AND CONTROLLING OFFICER; KERALA PUBLIC SERVICE COMMISSION
|
January 6, 2010 |
|
P MOHANAN Vs. SUB INSPECTOR OF POLICE
|
October 14, 2010 |
|
P MUHAZIN Vs. GOVERNMENT OF KERALA
|
November 8, 2010 |
|
P N PREMACHANDRAN Vs. STATE OF KERALA
|
August 17, 2010 |
|
P N SUNDAR RAJ Vs. UNION OF INDIA
|
November 8, 2010 |
|
P NARAYANA SWAMI Vs. K NARAYANAN NAIR
|
November 18, 2010 |
|
P NIRMALA Vs. EXECUTIVE ENGINEER
|
December 3, 2010 |
|
P NIRMALAKUMARI Vs. STATE OF KERALA
|
November 12, 2010 |
|
P OMANA AMMA W/O LATE V APPU KURUP Vs. CHIEF POST MASTER GENERAL AND ORS
|
December 13, 2010 |
|
P P ABRAHAM Vs. K C THOMAS
|
September 16, 2010 |
|
P P BAIJU Vs. REGIONAL TRANSPORT AUTHORITY
|
October 18, 2010 |
|
P P CHERIYAN Vs. V S MARIAM BEEVI
|
August 11, 2010 |
|
P P JOHN Vs. COMMERCIAL TAX OFFICER
|
October 8, 2010 |
|
P P MOHAMMED FAROOK Vs. UNION TERRITORY OF LAKSHDWEEP
|
October 26, 2010 |
|
P P PAPPU Vs. STATE OF KERALA
|
September 28, 2010 |
|
P P PRADEEPAN Vs. JAYA
|
November 16, 2010 |
|
P P SUGATHAN, S/O LATE PRABHAKARAN Vs. RAMANI AND ORS
|
December 13, 2010 |
|
P P THOMAS Vs. CIRCLE INSPECTOR OF POLICE AND ORS
|
November 29, 2010 |
|
P PARAMESWARAN PILLAI Vs. PUSHPAN
|
November 8, 2010 |
|
P POOKUNHI KOYA Vs. MUHAMMED HAMDULLAH SAYED
|
May 17, 2010 |
|
P R BHASKARAN THRIKKATHARA PARAMBU Vs. STATE OF KERALA
|
May 17, 2010 |
|
P R RAMAN Vs. STATE OF KERALA
|
November 29, 2010 |
|
P RAHIM Vs. M V JAYARAJAN
|
October 12, 2010 |
|
P RAMAKRISHNAN Vs. STATE OF KERALA
|
December 8, 2010 |
|
P RAVEENDRAN Vs. VAIRAMCODE BHAGAVATHY DEVASWOM
|
November 9, 2010 |
|
P S CHANDRANKUTTY S/O SUKUMARAN NAIR AND P K PRASAD Vs. TRAVANCORE DEVASWOM BOARD, COMMISSIONER AND EXECUTIVE OFFICER
|
November 16, 2010 |
|
P S ISMAIL Vs. DISTRICT COLLECTOR ERNAKULAM
|
November 9, 2010 |
|
P S JASMIN Vs. STATE OF KERALA
|
November 9, 2010 |
|
P SAIDU Vs. STATE OF KERALA
|
August 10, 2010 |
|
P SHAHUL HAMEED Vs. K KOMAN NAIR
|
September 28, 2010 |
|
P SIVAKUMAR Vs. COMMISSIONER OF POLICE
|
September 29, 2010 |
|
P SOORIANARAYANAN Vs. MALABAR CEMENTS LTD
|
October 22, 2010 |
|
P SUKUMARAN Vs. STATE OF KERALA
|
November 30, 2010 |
|
P SUNITHA Vs. K V JAYARAJ
|
November 2, 2010 |
|
P T C INFRASTRUCTURES AND DEVELOPERS Vs. KERALA WATER AUTHORITY
|
August 16, 2010 |
|
P T C INFRASTRUCTURES AND DEVELOPERS Vs. KERALA WATER AUTHORUTY
|
April 16, 2010 |
|
P T CHERIYAN Vs. STATE OF KERALA
|
December 15, 2010 |
|
P T LATHA Vs. STATE OF KERALA
|
September 27, 2010 |
|
P T MANOJ Vs. STATE OF KERALA
|
October 8, 2010 |
|
P T SINDHU Vs. STATE OF KERALA
|
December 1, 2010 |
|
P UNNI Vs. K K BABU
|
December 8, 2010 |
|
P USHA Vs. STATE OF KERALA
|
December 3, 2010 |
|
P V KURIAN Vs. K J JOSEPH
|
November 30, 2010 |
|
P V MUKUKNDAN Vs. RADHAKRISHNAN
|
November 29, 2010 |
|
P V S TIMBERS Vs. DIVISIONAL FOREST OFFICER
|
January 27, 2010 |
|
P VASUDEVAN NAMBOODIRI, PRABHAKARAN V Vs. WIRELESS-TT INFO SERVICE LTD ; SREEDHARAN NAIR; SECRETARY AND S I OF POLICE
|
July 20, 2010 |
|
P VIDYA Vs. STATE OF KERALA
|
October 5, 2010 |
|
P VIJAYAKUMAR Vs. PADMANABHAN K
|
December 20, 2010 |
|
P. C. RINZO Vs. INTELLIGENCE OFFICER
|
October 12, 2010 |
|
P. CHANDRAN, S/O ARUMUGHAN Vs. THE KADALUNDI SERVICE CO-OPERATIVE AND THE JOINT REGISTRAR OF CO-OPERATIVE
|
September 28, 2010 |
|
P. DEVARAJ, FOREST CONTRACTOR Vs. CHATHU, TIMBER MERCHAN AND ORS.
|
April 8, 2010 |
|
P. GANGADHARAN S/O PUNNUCHAMI Vs. THE REGIONAL TRANSPORT AUTHORITY,
|
August 13, 2010 |
|
P. JAYA D/O. PADMINI AND P. MAHESWARI Vs. C. RETHINAM W/O. RAJAGOPALAN,
|
September 15, 2010 |
|
P. KRISHNANKUTTY Vs. STATE OF KERALA
|
April 9, 2010 |
|
P. KUMARAN, S/O KRISHNAN AND P.K. SUDHEER, S/O P. KUMARAN Vs. DIVISIONAL FOREST OFFICER,
|
September 6, 2010 |
|
P. MOHAMMED @ MANU Vs. STATE DELIMITATION COMMISSION,
|
July 7, 2010 |
|
P. MUJEEB RAHMAN S/O AVARANKUTTY HAJEE Vs. THE TRIBUNAL FOR LOCAL SELF GOVERNMENT,
|
September 22, 2010 |
|
P. PAZHANAL, D/O. PAZHANI Vs. THE SECRETARY TO GOVERNMENT,
|
July 19, 2010 |
|
P. PRABHA Vs. UNION OF INDIA (UOI)
|
October 27, 2010 |
|
P. RADHAKRISHNAN AND R. SAJEEV KUMAR, LOWER DIVISION CLERK Vs. THE CHAIRMAN AND THE DIRECTOR
|
September 14, 2010 |
|
P. RADHAKRISHNAN, S/O. SANKARA KURUP Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS.
|
October 26, 2010 |
|
P. RAGHAVAN S/O. K.K.K. PONNAN, CHARGEMAN Vs. KSRTC REP. BY ITS MANAGING DIRECTOR
|
February 10, 2010 |
|
P. RAJESHKUMAR Vs. THE KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER
|
October 7, 2010 |
|
P. RAVEENDRAN, ASSISTANT REGISTRAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND ACCOUNT GENERAL (A AND E)
|
October 14, 2010 |
|
P. RAVI S/O PACHAMUTHU Vs. STATE OF KERALA
|
July 29, 2010 |
|
P. SAINUDHEEN S/O. ISMAYIL Vs. THE ELECTORAL OFFICER TO WAYANAD,
|
October 15, 2010 |
|
P. SAMRAJ S/O. M. PARAMU Vs. THE STATE OF KERALA AND ORS.
|
June 21, 2010 |
|
P. SASIDHARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION,
|
October 19, 2010 |
|
P. SAVITHRI, H.S.A. Vs. STATE OF KERALA,
|
August 19, 2010 |
|
P.C. ABOOBACKER HAJI & ANR Vs. CHOVVAKKARAN KELOTH PUTHIYA MALIYEMMAL & ANR.
|
December 2, 2010 |
|
P.D. LEELAMMA, SECRETARY (SPECIAL GRADE) Vs. THE MANAGING COMMITTEE OF THE PERUMANNA,
|
October 4, 2010 |
|
P.D. THANKAMANI, UPPER DIVISION CLERK Vs. STATE OF KERALA AND ORS.
|
January 6, 2010 |
|
P.D. VINCENT S/O. DEVASSYKUTTY Vs. SUB INSPECTOR OF POLICE,
|
August 12, 2010 |
|
P.E. JAMES S/O. P.M EANOS Vs. STATE OF KERALA,
|
June 7, 2010 |
|
P.G. KURUP Vs. DIRECTOR GENERAL AND ADDITIONAL D.I.G. CUM COMMANDANT
|
September 16, 2010 |
|
P.G. SASIDHARAN S/O. V. GOPALAKRISHNAN AND ORS. Vs. THE K.S.R.T.C. AND ORS.
|
January 8, 2010 |
|
P.H. ABDULKHARIM, GOVT. CONTRACTOR Vs. THE STATE OF KERALA,
|
July 6, 2010 |
|
P.J. PAULOSE Vs. THE KOTTAYAM DISTRICT CO-OPERATIVE,
|
June 3, 2010 |
|
P.J. SEBASTIAN Vs. THE ADDL. TAHSILDAR AND THE REVENUE DIVISIONAL OFFICER
|
September 9, 2010 |
|
P.K. ANANTHA NARAYANAN Vs. STATE OF KERALA AND THE SECRETARY
|
August 16, 2010 |
|
P.K. APPUKUTTAN Vs. THE GURUVAYOOR MUNICIPALITY
|
February 10, 2010 |
|
P.K. JAYANANDAN AND SHAILA P.V. Vs. THE SECRETARY TO GOVERNMENT,
|
October 27, 2010 |
|
P.K. MOHAMMED ALI Vs. THE STATE OF KERALA,
|
July 20, 2010 |
|
P.K. MOHAMMED S/O. KUNHI BAVA Vs. THE STATE OF KERALA,
|
January 5, 2010 |
|
P.K. PAVITHRAN S/O. CHATHU Vs. SHOUKKATH M.M. S/O. MAMMU
|
June 14, 2010 |
|
P.K. RAJAN Vs. CICILYKUTTY AND RISHIN RAJ
|
May 19, 2010 |
|
P.K. THANKAN Vs. THE STATE OF KERALA,
|
January 12, 2010 |
|
P.K. VIJAYA, AKHIL FURNITURE WORKS Vs. INTELLIGENCE OFFICER-1 AND
|
March 5, 2010 |
|
P.M. BABY S/O MATHAI AND C.O. GEORGE S/O OUSEPH Vs. THE MANAGING DIRECTOR AND THE DISTRICT TRANSPORT OFFICER
|
October 8, 2010 |
|
P.M. BASHEER Vs. INTELLIGENCE INSPECTOR AND ORS.
|
June 2, 2010 |
|
P.M. DEEPA Vs. THE SUB INSPECTOR OF POLICE AND SHRIRAM TRANSPORT FINANCE COMPANY
|
September 13, 2010 |
|
P.M. KUMAR Vs. THE EXECUTIVE ENGINEER
|
September 14, 2010 |
|
P.P. ABDUL NAZAR S/O. AHAMMED KOYA Vs. KERALA STATE ELECTRICITY BOARD,
|
June 1, 2010 |
|
P.P. ARAVINDAKSHAN Vs. STATE OF KERALA AND ORS.
|
March 26, 2010 |
|
P.P. CHERIYAN Vs. V.S. MARIAM BEEVI
|
November 8, 2010 |
|
P.P. KARTHIYANI AND ORS. Vs. M.I. IBRAHIM BASHEER,
|
January 19, 2010 |
|
P.R. CHELLAPPAN Vs. THE EXCISE COMMISSIONER,
|
September 2, 2010 |
|
P.R. RAJESH S/O. RAJAPPAN AND Vs. CHIEF MANAGER, STATE BANK OF INDIA
|
June 3, 2010 |
|
P.R. VELAYUDHAN Vs. STATE OF KERLA,
|
September 9, 2010 |
|
P.S. LAKSHMI (UNMARRIED), Vs. SIVAPRASAD S/O. KUNJUKUTTAN
|
May 20, 2010 |
|
P.T. BABU S/O. DASAN Vs. K.V. PADMANABHAN
|
May 21, 2010 |
|
P.T. SREEDHARAN S/O KARIYATHAN Vs. SHAJI S/O CHANDRAN AND NEW INDIA ASSURANCE CO. LTD.
|
September 3, 2010 |
|
P.T.P. KHADEEJA W/O. KUNHI MOIDEEN AND ORS. Vs. VELIKKAKATH ABDUL NAZAR
|
March 2, 2010 |
|
P.V. KUNCHUNNI NAIR, PARATHIKKATTE VEETHO Vs. GOVERNMENT OF KERALA,
|
August 20, 2010 |
|
P.V. SASIDHARAN, HEAD CONSTABLE AND ORS. Vs. STATE OF KERALA,
|
September 8, 2010 |
|
P.V. VARGHESE Vs. K.P. PADMANABHAN NAIR AND ANOTHER
|
June 2, 2010 |
|
P.V. VELAYUDHAN, Vs. STATE OF KERALA AND ORS.
|
August 30, 2010 |
|
PADMAKUMARY Vs. LEKSHMIKUTTY AMMA
|
January 18, 2010 |
|
PADMANABHAN S Vs. VASUDEVAN NAMBOODIRI M G
|
June 18, 2010 |
|
PADMANABHAN, S/O SHANKU Vs. T.P. SRIDHARAN S/O RAGHAVAN NAMBIAR,
|
September 13, 2010 |
|
PADMARAJAN A Vs. DISTRICT SUPERINTENDENT OF POLICE
|
November 8, 2010 |
|
PADMAVATHI AMMA Vs. SPECIAL TAHSILDAR
|
September 16, 2010 |
|
PADMINI S R Vs. DIRECTOR GENERAL OF POLICE
|
October 18, 2010 |
|
PADOLI KUNHIKRISHNAN Vs. SOOPIYADATH THEKKE PURAYIL MUHAMMED
|
October 29, 2010 |
|
PALAKKAD DISTRICT PRIVATE BUS OPERATORS Vs. REGIONAL TRANSPORT AUTHORITY
|
December 1, 2010 |
|
PALAKKAD MUNICIPALITY Vs. ABDUL MUTHALIF
|
July 20, 2010 |
|
PALAPRA MUHAMMED ALIAS BAPUTTY Vs. STATE OF KERALA
|
December 3, 2010 |
|
PALATTU MOOSAKOYA Vs. A P AYISHABI
|
September 15, 2010 |
|
PALAYYAN A PRASAD Vs. STATE ELECTION COMMISSION
|
October 8, 2010 |
|
PALLICKAL ROLLER FLOUR MILLS Vs. ASST COMMISSIONER OF CUSTOMS
|
December 3, 2010 |
|
PALLIKUNNU GRAMA PANCHAYAT Vs. DISTRICT SUPERINTENDENT OF POLICE
|
December 6, 2010 |
|
PALLIKUNNU GRAMA PANCHAYAT Vs. DISTRICT SUPERINTENDENT OF POLICE
|
November 9, 2010 |
|
PALLIVALAPPIL HAFSATHBI Vs. NYJIL F.S., S/O JOHN SIMON AND
|
November 3, 2010 |
|
PANALI HABEEB Vs. USMAN
|
November 10, 2010 |
|
PANKAJAKSHY Vs. DEVAKI RAMAKRISHNAN
|
September 9, 2010 |
|
PANNIVIZHA SERVICE CO-OPERATIVE BANK Vs. M.K. RADHAMANI
|
April 6, 2010 |
|
PANOPHARAM Vs. UNION OF INDIA
|
January 21, 2010 |
|
PANOPHARAM AND NARAYANEEYAM Vs. UNION OF INDIA (UOI)
|
January 22, 2010 |
|
PAPPINISSERI ECO TOURISM SOCIETY Vs. UNION OF INDIA MINISTRY OF ENVIRONMENT AND FORESTS
|
August 19, 2010 |
|
PARAKKAD SREE BHAGVATHI DEVASWOM Vs. MALABAR DEVASWOM BOARD
|
October 20, 2010 |
|
PARAKKATTIL ABU Vs. PACHIYATH BEEKKUTTY
|
September 27, 2010 |
|
PARAMBATH KOKKODAN CHATHU Vs. CHERIAYA KUZHIMBIL ROHINI
|
September 15, 2010 |
|
PARAMESWARAN K M Vs. STATE OF KERALA
|
November 2, 2010 |
|
PARAMESWARAN PILLAI Vs. K. SURESH,
|
September 20, 2010 |
|
PARAPARAMBATH REMADEVI Vs. K.P. MADHAVAN S/O KUNHIRAMAN AND T.P. SACHEENDRA BABU S/O T.P. KRISHNAN
|
September 3, 2010 |
|
PAREEKKUTTY Vs. SUB-REGISTRAR, PERUMBAVOOR
|
August 10, 2010 |
|
PAREETH ALIAS ISMAIL Vs. STATE OF KERALA
|
January 27, 2010 |
|
PARENT TEACHERS ASSOCIATION Vs. STATE OF KERALA
|
November 8, 2010 |
|
PARTHAN Vs. MADHAVAN
|
August 30, 2010 |
|
PARTHASARADHY PROPERTIES PVT LTD Vs. TATA CAPITAL LTD
|
November 29, 2010 |
|
PATEL NITESHKUMAR MAHENDRABHAI Vs. UNION OF INDIA
|
August 17, 2010 |
|
PATHALA PUTHIYAPURAYIL MUSTAFA AND ORS Vs. STATION HOUSE OFFICER AND ORS
|
November 25, 2010 |
|
PATHEYI W/O. LATE ABDULLA Vs. THE STATE OF KERALA AND ORS.
|
July 8, 2010 |
|
PATTATHARI KUTTIRAMAN Vs. PUTHUKKUDI NARYANAN
|
May 20, 2010 |
|
PATTERI JANARDHANAN Vs. POTHIRAKATH JALEELA AND POTHIRAKATH KUNHALEEMA
|
September 8, 2010 |
|
PAUL J KOCHERIL S/O JOSEPH Vs. STATE OF KERALA AND CHIEF MANAGER, POWER GRID
|
December 13, 2010 |
|
PAUL MATHEW Vs. THE MAHATHMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
|
September 20, 2010 |
|
PAUL VARGHESE S/O VARGHESE Vs. K.V. JAMES S/O VARKEY,
|
September 7, 2010 |
|
PAUL YESUDAS Vs. SUPERINTENDENT OF POLICE
|
November 12, 2010 |
|
PAULOSE Vs. P P JOY
|
September 24, 2010 |
|
PAULSON PETER Vs. P.A. PIUS
|
July 23, 2010 |
|
PAULY Vs. GEORGE
|
September 29, 2010 |
|
PAVAKKAL NOBLE JOHN Vs. STATE OF KERALA
|
September 3, 2010 |
|
PAVITHRAN K Vs. STATE OF KERALA
|
October 4, 2010 |
|
PAVITHRI Vs. PRASAD KARTHIKEYAN
|
October 18, 2010 |
|
PAYYERI BHASKARAN Vs. PRABHAKARAN
|
November 2, 2010 |
|
PEETHAMBARAN Vs. DILEEPKUMAR PANICKER
|
November 26, 2010 |
|
PENTAGON HEALTH CARE PVT LTD Vs. COMMERCIAL TAX INSPECTOR
|
September 30, 2010 |
|
PENTAMVELIPPURA SHAIK KOYA Vs. SEKKUMMADA SYEDKOYA
|
November 9, 2010 |
|
PERERA A J Vs. NALINI NETHIYAR
|
October 21, 2010 |
|
PERINGATHUR KANJIRAKADAVU ROAD Vs. STATE OF KERALA
|
August 5, 2010 |
|
PERUMAL A M Vs. STAR TOURS AND TRAVELS I LTD
|
March 15, 2010 |
|
PERUMPALLIPAD PAYYURIL HYDRU HAJI Vs. STATE OF KERALA
|
November 24, 2010 |
|
PETER JOSEPH Vs. GEORGE THOMAS
|
November 8, 2010 |
|
PHILIP BENJAMIN Vs. SHERIN THOMAS
|
November 10, 2010 |
|
PHILIP JOSE Vs. KOTTAYAM MUNICIPALITY
|
October 11, 2010 |
|
PHILIP KOSHY M Vs. PROF SAJI CHACKO
|
June 15, 2010 |
|
PHILIP S/O. THOMAS Vs. STATE OF KERALA AND
|
March 9, 2010 |
|
PHILOMENA Vs. VINCENT
|
September 16, 2010 |
|
PINTU SPICES Vs. STATE OF KERALA
|
January 7, 2010 |
|
PIONEER TOWERS OWNERS WELFARE Vs. SPAGS FAMILY TRUST
|
October 18, 2010 |
|
PIUSA HAREESH Vs. SUPERINTENDENT OF POLICE
|
August 3, 2010 |
|
PLANT MANAGER INDIAN OIL CORPORATION LTD Vs. SECRETARY THENHIPALAM GRAMA PANCHAYATH
|
June 22, 2010 |
|
PLATINUM ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
|
March 22, 2010 |
|
POCKER Vs. RAVEENDRAN
|
August 13, 2010 |
|
PONNAMMA P K Vs. UNION OF INDIA
|
July 26, 2010 |
|
POOMANICHINTAKATH CHATHADI ZUHARA Vs. POONKANKANDY SURESH BABU
|
November 1, 2010 |
|
POTHUNJANA AGRICULTURAL EXPORT ZONE Vs. THE DIVISIONAL GENERAL MANAGER,
|
October 28, 2010 |
|
POULOSE Vs. THRIKKUR GRAMA PANCHAYAT
|
November 8, 2010 |
|
POULOSE A V Vs. INDIRA M R
|
June 14, 2010 |
|
POULOSE S/O. VARKEY Vs. UNITED INDIA INSURANCE CO. LTD.
|
June 9, 2010 |
|
POWER GRID CORPORATION OF INDIA LTD Vs. SUDHAMANI
|
September 27, 2010 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. NARAYANA PILLAI
|
March 10, 2010 |
|
POYYIL SUKUMARAN Vs. PARAMBATHKANDY KELOTH KADEEJA
|
September 16, 2010 |
|
PRABATHU KUMAR Vs. STATE OF KERALA
|
September 9, 2010 |
|
PRABHAKARA PANICKER Vs. STATE OF KERALA
|
July 1, 2010 |
|
PRABHAKARAN N T Vs. ADDITIONAL SECRETARY TO GOVERNMENT
|
May 25, 2010 |
|
PRABHAKARAN NAIR Vs. STATE OF KERALA
|
June 17, 2010 |
|
PRADEEP Vs. JIJI
|
September 29, 2010 |
|
PRADEEP Vs. DIRECTOR GENERAL OF POLICE AND ORS
|
November 29, 2010 |
|
PRADEEP KUMAR Vs. CHENGANNUR MUNICIPALITY
|
April 16, 2010 |
|
PRADEEP KUMAR K Vs. STATE OF KERALA
|
November 8, 2010 |
|
PRAJEESH K. Vs. KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER
|
November 12, 2010 |
|
PRAJEESH LATE PRADEEPAN Vs. LALU VINCENT AND ORS
|
August 30, 2010 |
|
PRAJEESH S/O CHANDRAN Vs. SUPERINTENDENT OF POLICE, SUB INSPECTOR OF POLICE AND PRITHVIRAJ S/O JAYADEVAN
|
September 6, 2010 |
|
PRAKASAN Vs. SHAJU ANONY
|
December 14, 2010 |
|
PRAKASAN Vs. STATE OF KERALA
|
August 6, 2010 |
|
PRAKASH Vs. STATE OF KERALA
|
January 19, 2010 |
|
PRAKASH Vs. VENU MULLAPPILLY
|
December 20, 2010 |
|
PRAKASH DAS MANDIRAM Vs. STATE OF KERALA,
|
November 26, 2010 |
|
PRAKASHAN Vs. VASUDEVAN
|
June 29, 2010 |
|
PRAMEELA Vs. K P XAVIER
|
November 12, 2010 |
|
PRAMOD E N Vs. REVENUE DIVISIONAL OFFICER
|
November 4, 2010 |
|
PRAMOD KUMAR C V Vs. M KRISHNASWAMY
|
November 10, 2010 |
|
PRAMOD P.G., Vs. STATE OF KERALA,
|
August 4, 2010 |
|
PRAMODKUMAR N Vs. REGIONAL TRANSPORT AUTHORITY
|
November 8, 2010 |
|
PRASAD Vs. ARUN SOMAN
|
November 29, 2010 |
|
PRASAD JACOB Vs. STATE OF KERALA
|
April 6, 2010 |
|
PRASANNA Vs. STATE OF KERALA
|
December 23, 2010 |
|
PRASANNA KUMAR K.G. Vs. STATE OF KERALA, REPRESENTED BY THE COMMISSIONER
|
September 6, 2010 |
|
PRASANNAKUMAR K.K. Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
September 22, 2010 |
|
PRASANNAKUMAR M A Vs. STATE OF KERALA
|
December 1, 2010 |
|
PRASANNAN Vs. NIRMALAN
|
December 23, 2010 |
|
PRASANTH BABU Vs. KANNUR KALLUCHETHU VYAVASAYA THOZHILALI SAHAKARANA SANGOM
|
September 13, 2010 |
|
PRASANTH PRASANNAN Vs. M G UNIVERSITY
|
September 20, 2010 |
|
PRASANTH PRASANNAN Vs. JAIN MANI
|
August 30, 2010 |
|
PRASANTH. K.V. Vs. THE DISTRICT COLLECTOR,
|
July 16, 2010 |
|
PRATHEESH THOMAS Vs. STATE BANK OF INDIA, IRINJALAKUDA BRANCH
|
June 4, 2010 |
|
PRATIKSH A ASHER Vs. STATE OF KERALA
|
October 1, 2010 |
|
PRAVEEN Vs. LAND REVENUE COMMISSIONER
|
April 7, 2010 |
|
PRAVEEN Vs. POOJA
|
November 15, 2010 |
|
PRAVEEN G S Vs. ARUN V S
|
September 3, 2010 |
|
PRAVEEN S U Vs. USHA TITUS
|
September 30, 2010 |
|
PRECELINE GEORGE ALIAS ANTONY PRECELINE Vs. STATE OF KERALA
|
January 7, 2010 |
|
PREETHA Vs. BHASKARAN
|
September 17, 2010 |
|
PREETHA V S Vs. SECRETARY
|
September 27, 2010 |
|
PREETHI K Vs. UNIVERSITY OF KERALA
|
November 10, 2010 |
|
PREM SHAMEER Vs. STATE OF KERALA
|
November 8, 2010 |
|
PREMAKUMARI A Vs. STATE OF KERALA
|
July 26, 2010 |
|
PREMAN C.G. Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
May 21, 2010 |
|
PREMARAJAN M Vs. GOKULAM CHIT AND FINANCE CO
|
November 29, 2010 |
|
PRESIDENT CHOVVA EDUCATIONAL SOCIETY Vs. CANNANORE ARAKKAL ADIRAJA SAJIDA BEEBI
|
July 14, 2010 |
|
PRIJI GOPINATH, UPSA, ANANDASRAMAM UPS Vs. STATE OF KERALA,
|
September 28, 2010 |
|
PRIJITH PRATHAPAN Vs. HARI
|
December 22, 2010 |
|
PRINCE Vs. STATE OF KERALA
|
November 9, 2010 |
|
PRINCE L Vs. STATE OF KERALA
|
August 12, 2010 |
|
PRINCIPAL SECRETARY Vs. JOLLY VARGHESE
|
May 17, 2010 |
|
PRINCIPAL SECRETARY FINANCE Vs. JOSE
|
July 22, 2010 |
|
PRINCIPAL, BISHOP MOORE COLLEGE Vs. STATE OF KERALA AND ORS
|
November 26, 2010 |
|
PRIYA Vs. SURESH
|
November 8, 2010 |
|
PRIYA CHACKO Vs. REGISTRAR
|
September 15, 2010 |
|
PRIYA DINESH Vs. K.E. RAJAGOPALAN NAIR
|
July 7, 2010 |
|
PRIYA NIKETHAN Vs. STATE OF KERALA
|
December 1, 2010 |
|
PRIYESH C Vs. STATE OF KERALA
|
October 5, 2010 |
|
PROF V K ABUL JALEEL Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
December 23, 2010 |
|
PROJECT OFFICER DISTRICT DEVELOPMENT AGENCY Vs. M K ASHARAF
|
August 16, 2010 |
|
PUNJAB NATIONAL BANK Vs. K PRABHAKARAN
|
January 15, 2010 |
|
PUNJAB NATIONAL BANK Vs. PRABHAKARAN
|
January 25, 2010 |
|
PUNNAKKOTTU PATHUKUTTY Vs. LATHEEF,
|
October 22, 2010 |
|
PUNNALA SREEKUMAR Vs. KERALA PULAYAR MAHA SABHA
|
December 22, 2010 |
|
PURUSHOTHAMAN S/O. KANDAN Vs. BALAKRISHNAN AND ORS.
|
May 20, 2010 |
|
PUSHKARAN Vs. C K SARADHA
|
September 17, 2010 |
|
PUSHKARAN K. AND INDIRA K. W/O PUSHKARAN K. Vs. THE COMMISSIONER OF LAND REVENUE AND ORS.
|
September 13, 2010 |
|
PUSHPADAS Vs. SUKUMARA PILLAI
|
March 9, 2010 |
|
PUTHANPURAYIL RAJAN Vs. KOTHERI DILEEP KUMAR
|
April 27, 2010 |
|
PUTHENPURAYIL NATHANKANDY SATHYAN AND ORS. Vs. STATE OF KERALA
|
January 13, 2010 |
|
PUTHUKKUDI CHANDROTH ABOOBACKER HAJI Vs. CHOVVAKKARAN KELOTH PUTHIYA MALIYEMMAL THAHIRA
|
December 2, 2010 |
|
PUTHUMANA MEENAKSHI AMMA Vs. PUTHUMANA KALLIANI AMMA
|
September 20, 2010 |
|
QUALIFIED PRIVATE MEDICAL PRACTITIONERS Vs. STATE OF KERALA
|
March 25, 2010 |
|
QUALIFIED PRIVATE MEDICAL PRACTITIONERS AND ORS. Vs. STATE OF KERALA AND ORS.
|
October 22, 2010 |
|
QUILON AUTOMOBILE EMPLOYEES CO OP SOCIETY LTD Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
June 9, 2010 |
|
QUILON HOTELS AND RESORTS PVT. LTD. Vs. THE MUNICIPAL CORPORATION AND THE TRIBUNAL FOR LOCAL SELF GOVERNMENT
|
March 17, 2010 |
|
R ANILKUMAR DAS,; LAKSHMI DAS, W/O K R DAS AND N RAVEENDRA DAS, S/O N R DAS Vs. STATE OF KERALA AND SABARI @ MAYA
|
November 23, 2010 |
|
R BHAGYALAKSHMI Vs. PRINCIPAL SECRETARY AND ORS
|
July 14, 2010 |
|
R DHANALAKSHMI Vs. MURALI PRAKASH
|
December 23, 2010 |
|
R GEORGE PEREIRA Vs. ST JOSEPHS INTERNATIONAL ACADEMY
|
November 30, 2010 |
|
R JAYAN Vs. P JAYASREE
|
October 27, 2010 |
|
R MADHUSOODHANAN Vs. KERALA STATE ROAD TRANSPORT
|
November 16, 2010 |
|
R MOHAN KUMAR Vs. DISTRICT COLLECTOR,; STATE OF KERALA,; CIRCLE INSPECTOR OF POLICE AND; SUB INSPECTOR OF POLICE
|
August 30, 2010 |
|
R RAVEENDRAN Vs. P R SIVADAS
|
December 22, 2010 |
|
R S JIMMISHAN Vs. STATE OF KERALA
|
August 5, 2010 |
|
R SATHEESHKUMAR Vs. R THOMAS
|
September 27, 2010 |
|
R SREELEKHA Vs. MANOHARAN PILLAI E R
|
December 9, 2010 |
|
R SUDARSANAN Vs. STATE OF KERALA
|
November 30, 2010 |
|
R SURESH Vs. CHAIRMAN
|
September 16, 2010 |
|
R SURESH SHENOY Vs. P K VARKEY
|
September 30, 2010 |
|
R. ANIL KUMAR Vs. STATE OF KERALA AND ORS.
|
February 17, 2010 |
|
R. CHITHRAJAKUMAR, SUB EDITOR Vs. THE UNIVERSITY OF KERALA,
|
October 12, 2010 |
|
R. PRASEETHA Vs. STATE OF KERALA,
|
November 12, 2010 |
|
R. RAJEEVKUMAR AND ORS. Vs. THE STATE OF KERALA,
|
September 9, 2010 |
|
RACHEL ABRAHAM Vs. STATE OF KERALA
|
October 19, 2010 |
|
RADHA Vs. PURUSHOTHAMAN
|
December 22, 2010 |
|
RADHA D/O LAKSHMI Vs. STATE OF KERALA REP. BY ADDL. CHIEF,
|
September 13, 2010 |
|
RADHA KRISHNA TRADING CO Vs. COMMISSIONER OF CUSTOMS
|
November 22, 2010 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
November 30, 2010 |
|
RADHAKRISHNAN Vs. IBRAHIM
|
August 10, 2010 |
|
RADHAKRISHNAN K S (DR ) Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
October 21, 2010 |
|
RADHAKRISHNAN NAIR S/O. SOMASEKHARAN Vs. MADHUSOODHANAN NAIR S/O. BHASKARAN NAIR AND
|
July 5, 2010 |
|
RADHAMANI PROPRIETRIX Vs. ENFORCEMENT OFFICER
|
June 18, 2010 |
|
RADHAMANIYAMMA Vs. SAJI ABRAHAM
|
December 17, 2010 |
|
RADHIKA K P Vs. STATE OF KERALA
|
November 8, 2010 |
|
RAFEEK S/O BEERU Vs. DISTRICT COLLECTOR,; C I OF POLICE AND S I OF POLICE
|
November 30, 2010 |
|
RAFI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 9, 2010 |
|
RAGESH P K Vs. STATE OF KERALA
|
March 10, 2010 |
|
RAGHAVAN K. Vs. STATE OF KERALA
|
September 27, 2010 |
|
RAGHAVAN, S/O. ALINCHERIYIL Vs. THE SECRETARY
|
September 20, 2010 |
|
RAGHAVENDRAN Vs. MURALI RAMACHANDRAN
|
November 3, 2010 |
|
RAGHUNATH Vs. REVENUE DIVISIONAL OFFICER
|
November 12, 2010 |
|
RAHIM S A Vs. DISTRICT COLLECTOR
|
May 13, 2010 |
|
RAJA & COMPANY Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2010 |
|
RAJAGOPAL B Vs. JOLLY XAVIER
|
March 3, 2010 |
|
RAJAGOPAL S/O. ARJUNAN NAIR AND SURESHKUMAR S/O. SUDHAKARAN Vs. STATE OF KERALA
|
April 7, 2010 |
|
RAJALAKSHMI Vs. STATE OF KERALA
|
November 4, 2010 |
|
RAJALAKSHMI R Vs. MAHATMA GANDHI UNIVERSITY
|
October 22, 2010 |
|
RAJAMMA Vs. STATE OF KERALA
|
October 26, 2010 |
|
RAJAMMA Vs. STATE OF KERALA
|
December 2, 2010 |
|
RAJAMMA, Vs. RAJAMMAL AND ORS.
|
August 19, 2010 |
|
RAJAN Vs. DILEEP KUMAR
|
April 24, 2010 |
|
RAJAN Vs. STATE OF KERALA
|
July 12, 2010 |
|
RAJAN Vs. STATE OF KERALA
|
July 9, 2010 |
|
RAJAN Vs. STATE OF KERALA
|
August 17, 2010 |
|
RAJAN Vs. NADARAJAN
|
September 17, 2010 |
|
RAJAN Vs. STATE OF KERALA
|
October 8, 2010 |
|
RAJAN A Vs. T K KUMARI KAMALAM
|
March 23, 2010 |
|
RAJAN AND OTHERS Vs. SOMAN AND OTHERS
|
September 24, 2010 |
|
RAJAN K. VARGHESE S/O KUNJU AND Vs. K.A. GEORGE S/O ITTAN AND ORS.
|
September 8, 2010 |
|
RAJAN KANNATH Vs. PRADEEP KUMAR
|
July 2, 2010 |
|
RAJAN NAIR Vs. P V PRADHEESH
|
September 29, 2010 |
|
RAJAN PAUL Vs. GEEJI RAJAN
|
November 9, 2010 |
|
RAJAN VARGHESE Vs. R SREELATHA
|
December 21, 2010 |
|
RAJAN, CHAKKALAYIL VEEDU Vs. STATE OF KERALA,
|
July 14, 2010 |
|
RAJAN, RAJAS VADASSERIKONAM P O Vs. J SIVASANKARA PILLAI, MANJAVIL VEEDU AND ORS
|
November 29, 2010 |
|
RAJANI Vs. STATE OF KERALA
|
January 13, 2010 |
|
RAJAPPAN. C., UPPER DIVISION CLERK Vs. STATE OF KERALA,
|
November 9, 2010 |
|
RAJARAMAN E Vs. UNION OF INDIA AND ORS
|
August 20, 2010 |
|
RAJASEKHARAN NAIR N Vs. ARASI VIJAYKUMAR
|
September 7, 2010 |
|
RAJASREE PRATHAP NAIR Vs. DY COMMISSIONER OF INCOME TAX
|
January 12, 2010 |
|
RAJEENA BEEVI Vs. CHEIF ENGINEER VYDHUTHY BHAVAN
|
September 27, 2010 |
|
RAJEENA GEORGE Vs. LISSY YACOB
|
April 6, 2010 |
|
RAJEENA JOHNSON Vs. REVENUE SECRETARY SECRETARIAT
|
October 4, 2010 |
|
RAJEESH Vs. DISTRICT COLLECTOR
|
September 27, 2010 |
|
RAJEEV Vs. DISTRICT LABOUR OFFICER
|
October 26, 2010 |
|
RAJEEV ALEXANDER Vs. SEYNULLABDEEN
|
December 14, 2010 |
|
RAJEEV K Vs. KERALA STATE
|
December 21, 2010 |
|
RAJEEV K Vs. KERALA STATE ELECTION COMMISSION
|
September 25, 2010 |
|
RAJEEV M.S., Vs. STATE OF KERALA,
|
September 6, 2010 |
|
RAJENDRA PRASAD Vs. RADHA T K
|
November 18, 2010 |
|
RAJENDRAN Vs. STATE OF KERALA
|
December 10, 2010 |
|
RAJENDRAN Vs. DEVENDRA KUMAR DHODAVATH I A S
|
October 22, 2010 |
|
RAJENDRAN Vs. ROJI GOPAL
|
October 18, 2010 |
|
RAJENDRAN, S/O. GOVINDANASAN Vs. STATE OF KERALA,
|
November 3, 2010 |
|
RAJESEKHARAN NAIR Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
October 19, 2010 |
|
RAJESH Vs. KERALA STATE ELECTION COMMISSION
|
September 16, 2010 |
|
RAJESH Vs. SHEELA
|
June 22, 2010 |
|
RAJESH Vs. STATE OF KERALA
|
July 14, 2010 |
|
RAJESH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 15, 2010 |
|
RAJESH Vs. TRAVANCORE DEVASWAM BOARD
|
December 1, 2010 |
|
RAJESH @ UNNI S/O RAJAGOPALAN NAIR Vs. STATE OF KERALA,
|
July 6, 2010 |
|
RAJESH @ VINODH S/O. RAGHUNATHAN AND SUJITH S/O. SUDHAKARAN Vs. STATE OF KERALA
|
August 4, 2010 |
|
RAJESH A.K. Vs. UNION OF INDIA (UOI),
|
September 16, 2010 |
|
RAJESH KUMAR Vs. SURABHI
|
November 10, 2010 |
|
RAJESH KUMAR K Vs. M G UNIVERSITY
|
September 16, 2010 |
|
RAJESH O Vs. STATE OF KERALA
|
September 16, 2010 |
|
RAJESH P.C. Vs. THE MANAGER, BCM COLLEGE AND ORS.
|
November 1, 2010 |
|
RAJESH RAJAGOPAL Vs. BINDU V , D/O VISHWANATHAN
|
August 13, 2010 |
|
RAJESH V R Vs. STATE OF KERALA AND RANJITHA C S
|
November 26, 2010 |
|
RAJESH VARKEY Vs. STATE OF KERALA
|
November 9, 2010 |
|
RAJESHKUMAR M. VILLAGEMAN, Vs. THE STATE OF KERALA,
|
September 13, 2010 |
|
RAJESWARY Vs. STATE
|
December 10, 2010 |
|
RAJILAL Vs. STATE OF KERALA
|
April 9, 2010 |
|
RAJU Vs. STANLY
|
November 11, 2010 |
|
RAJU @ KALAN RAJU AND SURESH @ KOTTALI SURESH Vs. STATE OF KERALA
|
March 12, 2010 |
|
RAJU P S Vs. KAMALA BHAI
|
December 17, 2010 |
|
RAJU P T Vs. KERALA STATE ELECTRICITY BOARD
|
September 16, 2010 |
|
RAM CHARITABLE TRUST Vs. SPECIAL TAHASILDAR NHDP
|
November 15, 2010 |
|
RAMACHANDRAN Vs. PARUKUTTY D/O. AYYAPPAN AND ORS.
|
August 30, 2010 |
|
RAMACHANDRAN NAIR Vs. VANAJA
|
October 12, 2010 |
|
RAMACHANDRAN NAIR Vs. MADHAVIKUTTY AMMA
|
July 9, 2010 |
|
RAMACHANDRAN NAIR C S Vs. G BALACHANDRAN
|
November 26, 2010 |
|
RAMAKRISHNA MENON Vs. STATE OF KERALA
|
December 3, 2010 |
|
RAMAKRISHNA PILLAI Vs. VIJAYA KUMARI
|
September 29, 2010 |
|
RAMANI Vs. THANKAPPAN
|
December 23, 2010 |
|
RAMANI BAI Vs. STATE OF KERALA
|
July 9, 2010 |
|
RAMANI BAI, N (DR ) AND ORS Vs. STATE OF KERALA AND ORS
|
July 19, 2010 |
|
RAMANKUTTY NAIR K Vs. RADHIKA G NAIR
|
October 22, 2010 |
|
RAMANUNNI Vs. GOPALAN
|
November 30, 2010 |
|
RAMARAJ K S/O NARAYANAN NAIR Vs. K V MOHAN KUMAR AND M C MOHANDAS
|
November 22, 2010 |
|
RAMESAN Vs. STATE OF KERALA
|
December 2, 2010 |
|
RAMESAN Vs. STATE OF KERALA
|
July 20, 2010 |
|
RAMESAN C Vs. P P GOPINATHAN ACHARI
|
March 12, 2010 |
|
RAMESH Vs. STATE OF KERALA
|
February 16, 2010 |
|
RAMESH @ KANNAN S/O KARTHIKEYAN Vs. STATE OF KERALA
|
September 7, 2010 |
|
RAMESH K N Vs. STATE OF KERALA
|
November 4, 2010 |
|
RAMESH KUMAR Vs. RAJASEKHARAN UNNITHAN
|
September 27, 2010 |
|
RAMESH KUMAR S/O. RAVEENDRAN NAIR Vs. THE STATE OF KERALA AND ORS.
|
May 25, 2010 |
|
RAMESH KUMAR V R Vs. CANARA BANK BIG BAZAR BRANCH
|
August 4, 2010 |
|
RAMESH LAL P R Vs. ASSISTANT EDUCATIONAL OFFICER
|
September 29, 2010 |
|
RAMLA BEEVI, D/O. MYTHEEN KUNJU Vs. SREE GOKULAM CHITS AD FINANCE COMPANY,
|
September 20, 2010 |
|
RAMLA SHAJAHAN Vs. STATE OF KERALA
|
November 29, 2010 |
|
RAMSHAD A.K. S/O P.P. MOITHU Vs. COCHIN UNIVERSITY OF SCIENCE AND THE CONTROLLER OF EXAMINATIONS
|
September 20, 2010 |
|
RANGASWAMY Vs. EXCISE INSPECTOR
|
September 9, 2010 |
|
RANI S. Vs. STATE OF KERALA,
|
October 4, 2010 |
|
RANJINI Vs. RAJAN
|
July 14, 2010 |
|
RANJINI EYE CARE Vs. INTELLIGENCE OFFICER (IB)
|
March 29, 2010 |
|
RAPPAI Vs. PUSHPAM
|
March 26, 2010 |
|
RASEENA MANSOOR Vs. STATE OF KERALA
|
December 8, 2010 |
|
RASHEED UDHINOOR MATTUMEL Vs. COMMISSIONER OF CUSTOMS
|
January 20, 2010 |
|
RASI @ RAJASWARI W/O SURESH AND ORS Vs. STATE OF KERALA
|
July 15, 2010 |
|
RATEESH CHANDRAN A R Vs. SAROJINI AMMA
|
December 2, 2010 |
|
RATHEESH T N Vs. THANKACHAN KURIAKOSE KUDIYIRIKKAL HOUSE
|
October 26, 2010 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
November 2, 2010 |
|
RAVEENDRAN Vs. MUHAMMEDALI
|
January 12, 2010 |
|
RAVEENDRAN K N Vs. UNION OF INDIA AND ORS
|
November 30, 2010 |
|
RAVEENDRAN K V Vs. SUPERINTENDENT OF POLICE KANNUR
|
August 4, 2010 |
|
RAVEENDRAN NAIR Vs. SADASIVAN
|
September 16, 2010 |
|
RAVEENDRAN NAIR Vs. STATE OF KERALA
|
December 6, 2010 |
|
RAVEENDRAN PILLAI Vs. COMMISSIONER OF INCOME TAX
|
September 23, 2010 |
|
RAVEENDRAN, S/O. T.V. GOPALAKRISHNAN NAIR Vs. SHARISH, S/O. RAMAN NAIR,
|
November 9, 2010 |
|
RAVI Vs. STATE OF KERALA
|
August 3, 2010 |
|
RAVI C Vs. STATE OF KERALA
|
November 10, 2010 |
|
RAVI N C Vs. KERALA AGRL UNIVERSITY
|
December 1, 2010 |
|
RAVINDRAN Vs. STATE OF KERALA
|
November 11, 2010 |
|
RAVINDRAN Vs. KINASSERI YATHEEMKANA
|
September 16, 2010 |
|
RAVINDRAN D Vs. KINASSERY YATHEEMKHANA
|
August 17, 2010 |
|
RAVINDRAN PULIKKAPARAMBIL Vs. STATE OF KERALA,
|
April 6, 2010 |
|
RAVINDRANATHAN, S/O MADHAVAN NAIR Vs. MALABAR DEVASWOM BOARD AND ORS
|
November 16, 2010 |
|
RAVUNNI NAIR Vs. SUPERINTENDENT OF POLICE
|
August 4, 2010 |
|
RAYMOND S/O CHAKRAMMAKKIL Vs. MEERABAI W/O KARAYIL BALAN,
|
August 12, 2010 |
|
RAZAK Vs. STATE OF KERALA
|
October 20, 2010 |
|
RE SURVEY DEPUTY DIRECTOR Vs. OUSEPH PAULO
|
November 4, 2010 |
|
REEJA R Vs. KERALA PUBLIC SERVICE COMMISSION; STATE OF KERALA
|
January 8, 2010 |
|
REEJA V.P., HSA Vs. THE STATE OF KERALA,
|
May 17, 2010 |
|
REENA C. THARAKAN Vs. THE STATE OF KERALA,
|
September 23, 2010 |
|
REENA PRADEEP Vs. GEORGE
|
November 15, 2010 |
|
REENA R P Vs. GEENA R S
|
March 4, 2010 |
|
REETHA ALIAS VEENA Vs. MATHEW ALIAS SHAJI
|
November 8, 2010 |
|
REGHUNATHAN NAIR Vs. A JAYAKUMAR
|
September 24, 2010 |
|
REGHUNATHAN NAIR Vs. DIRECTOR GENERAL OF POLICE
|
December 22, 2010 |
|
REGI Vs. STATE OF KERALA
|
March 12, 2010 |
|
REGIONAL DIRECTOR Vs. JEEVAN TELECASTING CORPORATION
|
January 6, 2010 |
|
REGIONAL DIRECTOR ESI CORPN Vs. GENERAL MANAGER MARIKKAR ENGINEERS LTD
|
August 2, 2010 |
|
REGIONAL PROVIDENT FUND Vs. KERALA STATE CASHEW DEVELOPMENT AND THE EMPLOYEES PROVIDENT FUND
|
November 26, 2010 |
|
REJI Vs. STATE OF KERALA
|
July 14, 2010 |
|
REJI GEORGE Vs. RUBY REJI
|
August 3, 2010 |
|
REJI SEBASTIAN S/O E J SEBASTIAN Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; VILLAGE OFFICER AND PRINCIPAL AGRICULTURAL OFFICER
|
November 18, 2010 |
|
REKHA G Vs. TRACO CABLE CO LTD
|
October 26, 2010 |
|
RELIANCE TELECOMMUNICATIONS LTD Vs. S I OF POLICE
|
April 8, 2010 |
|
REMA MENON Vs. K P VINOD
|
October 22, 2010 |
|
REMA NAIR Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 24, 2010 |
|
REMA P T Vs. TAHSILDAR THALASSERY TALUK
|
October 28, 2010 |
|
REMA RAJEEV, PROPRIETRIX, ARUN PRODUCTS Vs. THE DEPUTY COMMISSIONER (LAW) AND THE INTELLIGENCE INSPECTOR, SQUAD NO. III
|
October 7, 2010 |
|
REMABAI PILLAI, W/O SIVASANKARA PILLAI AND SIVASANKARA PILLAI Vs. SHOBHANAMANI S B AND ORS
|
November 26, 2010 |
|
REMADEVI P V Vs. C S SOMANATHAN PILLAI
|
December 17, 2010 |
|
REMLA BEEVI D/O YUSUF KUNJU Vs. SHAJAHAN S/O ABDUL SAMAD
|
September 7, 2010 |
|
REMYA GEORGE Vs. ORGANISING COMMITTEE
|
December 13, 2010 |
|
REMYA M K Vs. VEETTU E
|
December 15, 2010 |
|
RENADEVAN Vs. EZHUPUNNA GRAMA PANCHAYAT
|
January 15, 2010 |
|
RENGA SWAMY CHETTIAR Vs. MARI CHETTIYAR
|
September 30, 2010 |
|
RENJAN PARTNER AND GENERAL MANAGER Vs. SUPERINTENDENT OF POLICE
|
October 20, 2010 |
|
RENJI GANESH T Vs. VARGHESE EAPEN
|
October 14, 2010 |
|
RENJI Y PHILIP Vs. DAISY P DAVID PLAKKATTU RINCY VILLA
|
February 22, 2010 |
|
RENJITH P S Vs. KAVERY S THAMPI
|
November 9, 2010 |
|
RENJITH R., S/O. RAJAKURUPPU AND Vs. STATE OF KERALA AND ORS.
|
April 8, 2010 |
|
RENJU GEORGE, S/O. T.P. GEORGE Vs. REGISTRAR, DEATHS AND BIRTHS AND CHIEF REGISTRAR
|
November 3, 2010 |
|
RENUKA O V Vs. STATE OF KERALA
|
August 6, 2010 |
|
RENY JERRO W/O JERRO Vs. SUB INSPECTOR OF POLICE AND JERRO DEVID
|
December 17, 2010 |
|
RESHMI CONSTRUCTIONS BUILDERS AND CONTRACTOR Vs. N T P C LTD
|
December 3, 2010 |
|
RESMI P Vs. ANOOP R C
|
August 5, 2010 |
|
RETHEESH Vs. STATE OF KERALA
|
August 13, 2010 |
|
REVATHY Vs. BIJU D NAIR
|
October 29, 2010 |
|
REVENUE DIVISIONAL OFFICER, Vs. BIBU BABY PUNNOORAN, S/O. BABU PUNNOORAN,
|
October 19, 2010 |
|
RIAZ K M Vs. STATE OF KERALA
|
September 27, 2010 |
|
RIJITH KRISHNAN Vs. KRISHNANUNNI M A
|
November 4, 2010 |
|
RIYAS A P Vs. STATE OF KERALA
|
October 29, 2010 |
|
RIYAS K.P. S/O. LATE ALAVIKUTTY Vs. STATE OF KERALA REPRESENTED BY ITS DIRECTOR GENERAL OF POLICE OF KERALA AND SUPERINTENDENT OF POLICE
|
June 2, 2010 |
|
RIYAS NETTUR VEETTIL PUTHIYAPURAYIL AND N. UMMERKUTTY Vs. NAJEEB S/O UMMER AND ORS.
|
May 26, 2010 |
|
RIYAS SALIM Vs. C. I. OF POLICE
|
September 8, 2010 |
|
RIYAZ T L Vs. VICE CHANCELLOR
|
November 8, 2010 |
|
ROHINI A R , VAYALIL VEEDU Vs. STATE OF KERALA AND ORS
|
December 2, 2010 |
|
ROJO M J Vs. KALPETTA JANAKSHEMA MARUTHI CHITS
|
December 8, 2010 |
|
ROOBINA NHARAKKAD Vs. ASSISTANT EDUCATIONAL OFFICER
|
October 29, 2010 |
|
ROSAMMA SIMPSON Vs. MARGRET BINDHU
|
September 30, 2010 |
|
ROSE MARY XAVIER Vs. TALUK LAND BOARD
|
August 11, 2010 |
|
ROSILY Vs. ANTONY POOCHATHARA
|
September 3, 2010 |
|
ROSILY ANTONY Vs. GENERAL MANAGER AND STATE OF KERALA
|
December 9, 2010 |
|
ROSILY VARGHESE Vs. STATE COMMISSIONER AND ORS
|
November 19, 2010 |
|
ROSY DEVASSY Vs. STATE BANK OF TRAVANCORE
|
October 13, 2010 |
|
ROTANA INNS P LTD Vs. STATE OF KERALA
|
September 22, 2010 |
|
ROY C J S/O JOSEPH Vs. STATE OF KERALA AND ANR
|
August 3, 2010 |
|
RUBY PETER K Vs. STATE OF KERALA
|
October 5, 2010 |
|
RUKKIYA BEEVI Vs. STATE OF KERALA
|
October 13, 2010 |
|
RUKMINI RAMACHANDRAN Vs. STATE OF KERALA
|
August 5, 2010 |
|
S A MAMMAN Vs. C P GOPALAN ACHARI
|
June 29, 2010 |
|
S ABDUL AZEEZ, PROPRIETOR Vs. SHAHUL HAMEED AND ORS
|
July 12, 2010 |
|
S ANILKUMAR, INSPECTOR OF POLICE Vs. DIRECTOR GENERAL OF POLICE AND ORS
|
November 19, 2010 |
|
S DASAN Vs. DISTRICT MANAGER KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION LTD
|
March 12, 2010 |
|
S DEVAN CINE ARTIST Vs. C KRISHNA MENON SOWPARNIKA
|
April 9, 2010 |
|
S HAKIM METER READER, ELECTRICAL Vs. SUPERINTENDENT, CENTRAL PRISON AND ORS
|
December 2, 2010 |
|
S HARIHARAN, S/O SARANGADHARAN Vs. O J SHIBU
|
December 6, 2010 |
|
S JAYAKUMAR Vs. SAJAVUDEEN
|
October 12, 2010 |
|
S K VIJAYALAKSHMI Vs. DISTRICT COLLECTOR
|
August 17, 2010 |
|
S KOMALAM Vs. K NATESAN AHCARY
|
December 1, 2010 |
|
S KRISHNAKUMAR Vs. T S SHAJAN
|
December 1, 2010 |
|
S LEELA KUMARI Vs. MOHANAN NAIR
|
December 17, 2010 |
|
S M SALIM Vs. KAMALUDEEN
|
November 8, 2010 |
|
S MOHANDAS Vs. STATE OF KERALA
|
November 9, 2010 |
|
S MOHANLAL Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
June 15, 2010 |
|
S MOIDEEN Vs. STATE OF KERALA AND ORS
|
November 25, 2010 |
|
S N SHAMNAD Vs. STATE OF KERALA
|
September 15, 2010 |
|
S NARAYANAN MOOSATH Vs. STATE OF KERALA
|
November 8, 2010 |
|
S P REVIKUMAR Vs. STATE OF KERALA
|
November 10, 2010 |
|
S PADMAKUMAR Vs. KERALA STATE FILM DEVELOPMENT
|
November 9, 2010 |
|
S PURUSHOTHAMAN NAIR Vs. P J THOMAS
|
September 7, 2010 |
|
S R EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
September 17, 2010 |
|
S RAJAN Vs. STATE OF KERALA
|
October 21, 2010 |
|
S RAJAN Vs. A M SAMUEL
|
August 30, 2010 |
|
S S PRASAD Vs. ALEX DANIEL
|
December 23, 2010 |
|
S S RAJESH Vs. NEETA
|
October 28, 2010 |
|
S SADASIVAN Vs. INSPECTOR GENERAL OF POLICE
|
October 12, 2010 |
|
S SAHADEVAN Vs. TOMY MATHEW
|
December 3, 2010 |
|
S SASI Vs. RUBBER BOARD
|
September 15, 2010 |
|
S SIYAD KHAN Vs. P S MEERA SAHIB
|
September 17, 2010 |
|
S SUDHAKARAN PILLAI Vs. RADHAKRISHNAN
|
November 30, 2010 |
|
S SUSEELAMMA Vs. STATE OF KERALA
|
November 30, 2010 |
|
S VASUDEVAN NAIR Vs. STATE OF KERALA
|
September 27, 2010 |
|
S VIJAYAMMA Vs. STATE OF KERALA
|
October 19, 2010 |
|
S. AJITHA KUMARY D/O. SAVITHRI Vs. THE KOLLAM CORPORATION AND THE CHARGE OFFICER
|
November 2, 2010 |
|
S. ASHOK KUMAR, ASSISTANT DEVELOPMENT Vs. STATE OF KERALA, SECRETARY TO GOVERNMENT AND COMMISSIONER FOR RURAL DEVELOPMENT
|
June 21, 2010 |
|
S. CHANDRASEKHARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 19, 2010 |
|
S. DEVARAJ Vs. N. RAJALEKSHMI AMMAL
|
August 19, 2010 |
|
S. MAHESH S/O. SANKARANARAYANAN Vs. STATE OF KERALA AND FOOD INSPECTOR
|
August 4, 2010 |
|
S. MOHAMMED NOUFAL Vs. THE EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL
|
January 5, 2010 |
|
S. PADMAKUMAR Vs. THE KERALA STATE FILM DEVELOPMENT,
|
September 9, 2010 |
|
S. RADHA Vs. THE DEPUTY DIRECTOR OF EDUCATION
|
September 23, 2010 |
|
S. RAJU S/O. LATE P.K. SREEDHARAN Vs. C.S. CHITHRAN AND ORS.
|
October 11, 2010 |
|
S. SAGARAN Vs. THE DISTRICT COLLECTOR,
|
October 19, 2010 |
|
S. SAJI Vs. THE REGIONAL EXECUTIVE,
|
October 4, 2010 |
|
S.B. LALITHA, D/O BHAI, Vs. SATHEESH, S/O DIVAKARAN
|
November 8, 2010 |
|
S.M. GULSAR ALAM Vs. M.V. ABDUL RASAQU AND S.M. HASSAN JOHAR
|
October 19, 2010 |
|
S.M.C. PROJECTS (INDIA) LTD. Vs. STATE OF KERALA
|
October 19, 2010 |
|
S.V. MOHANASUNDARARAJ Vs. THE PRINCIPAL SECRETARY AND ORS.
|
January 6, 2010 |
|
SABIR AHAMED H Vs. REGIONAL PASSPORT OFFICER KOCHI
|
October 5, 2010 |
|
SABU Vs. STATE OF KERALA
|
September 9, 2010 |
|
SABU M S Vs. STATE OF KERALA
|
November 30, 2010 |
|
SABU T K Vs. STATE OF KERALA
|
September 23, 2010 |
|
SACHITHAN P.C. Vs. THE SECRETARY AND ORS.
|
October 26, 2010 |
|
SADANANDAN Vs. BHASKARAN
|
September 9, 2010 |
|
SADANANDAN Vs. AISHWARYA TRUST
|
July 9, 2010 |
|
SADASIVAN K Vs. B UNNIKRISHNAN NAIR
|
November 12, 2010 |
|
SADASIVAN PILLAI P R Vs. STATE OF KERALA
|
August 1, 2010 |
|
SADASIVAN PILLAI P.R. AND ANR. Vs. STATE OF KERALA AND ANR.
|
August 31, 2010 |
|
SADASIVAN S/O. BHASKARAN NAIR Vs. P.K. VENUGOPALAN S/O. KUNHIKRISHNAN AND THE ORIENTAL INSURANCE CO. LTD.
|
August 10, 2010 |
|
SADIDHARAN S. Vs. THE SUB INSPECTOR OF POLICE,
|
September 9, 2010 |
|
SADIQALI MADATHIL KUNNETH Vs. STATE OF KERALA
|
October 4, 2010 |
|
SAFEER M P Vs. JOHNY
|
August 3, 2010 |
|
SAHADEVAN Vs. STATE OF KERALA
|
March 16, 2010 |
|
SAHEERUDEEN ALIAS SAHEER Vs. CIRCLE INSPECTOR OF POLICE
|
January 28, 2010 |
|
SAHRUDAYA Vs. CHAIRMAN CUM MANAGING DIRECTOR
|
September 15, 2010 |
|
SAIDU Vs. MOIDUTTY
|
October 12, 2010 |
|
SAIDU Vs. SHAKKEELA
|
November 4, 2010 |
|
SAIFUDDIN K.MAKKOD, PRESIDENT Vs. STATE OF KERALA AND ORS.
|
July 28, 2010 |
|
SAIFUDEEN S/O ALIKANNU Vs. UNION OF INDIA AND ORS
|
November 26, 2010 |
|
SAILAJA Vs. STATE OF KERALA
|
January 4, 2010 |
|
SAINUDEEN Vs. GOPALKRISHNAN NAIR
|
October 28, 2010 |
|
SAINULABDEEN Vs. UDAYABHANU, S/O. JANARDHANAN
|
October 12, 2010 |
|
SAJAH ALIAS SAJAD Vs. SUNILA KUMARI C K
|
September 16, 2010 |
|
SAJAIKUMAR Vs. T V VIJAYAN
|
December 21, 2010 |
|
SAJAN VARGHESE Vs. KSEDC LTD
|
January 12, 2010 |
|
SAJEENA BEEVI, MOHAMMED KUTTY A., ABDUL SATHAR, S/O MOHAMMED MUSTHAFFA AND NIZAR, S/O MOHAMMED BASHEER Vs. THE STATE OF KERALA AND ORS.
|
November 8, 2010 |
|
SAJEEV Vs. M RAVINDRAN NAIR
|
December 10, 2010 |
|
SAJEEV ALIAS BEEDI Vs. STATE OF KERALA
|
August 13, 2010 |
|
SAJEEV RAVI Vs. R RAVINDRAN
|
December 23, 2010 |
|
SAJI Vs. REVENUE DIVISIONAL OFFICER
|
September 28, 2010 |
|
SAJI Vs. STATE OF KERALA
|
January 29, 2010 |
|
SAJI ALIAS KOCHUMON Vs. STATE OF KERALA
|
May 25, 2010 |
|
SAJI CHANDRAN B. Vs. STATE OF KERALA,
|
October 12, 2010 |
|
SAJI JOSEPH ALIAS SEBASTIAN M J Vs. STATE OF KERALA
|
August 4, 2010 |
|
SAJI T VARGHESE Vs. STATE OF KERALA
|
February 22, 2010 |
|
SAJI V S Vs. SUPERINTENDENT OF POLICE
|
September 22, 2010 |
|
SAJI VARGHESE Vs. SECRETARY TO GENERAL EDUCATION
|
January 28, 2010 |
|
SAJID Vs. REVENUE DIVISIONAL OFFICER
|
October 22, 2010 |
|
SAJITH S/O RAJAN Vs. M G JINI AND STATE OF KERALA
|
November 25, 2010 |
|
SAJITH S/O. YOUSEF Vs. THE DEPUTY DIRECTOR OF EDUCATION,
|
August 30, 2010 |
|
SAJITHA Vs. STATE OF KERALA
|
May 6, 2010 |
|
SAJITHA Vs. OSILA BEEVI
|
September 24, 2010 |
|
SAJITHA Vs. STATE OF KERALA
|
June 6, 2010 |
|
SAJITHA P P Vs. KERALA STATE ELECTION COMMISSION
|
October 21, 2010 |
|
SAJITHA V., W/O. SUDEVAN Vs. KERALA PUBLIC SERVICE COMMISSION AND REGIONAL OFFICER, PUBLIC SERVICE
|
November 11, 2010 |
|
SAJITHA VISWANATHAN Vs. SUB INSPECTOR OF POLICE AND ORS
|
August 18, 2010 |
|
SAJU Vs. RAJAN
|
August 3, 2010 |
|
SAJU K. SCARIA AND MOHANAN K. SCARIA BOTH SONS SCARIA Vs. STATE OF KERALA,
|
February 11, 2010 |
|
SAJU V. SANIR Vs. THE KERALA STATE DELIMITATION COMMISSION,
|
September 3, 2010 |
|
SALAHUDEE Vs. CIRCLE INSPECTOR OF POLICE
|
September 29, 2010 |
|
SALAHUDHEEN Vs. STATE OF KERALA
|
December 2, 2010 |
|
SALEENAMMA OOMMAN Vs. K.I. JOSE @ DAVIDSON S/O ISSAC
|
September 3, 2010 |
|
SALI Vs. SANTHOSH
|
September 23, 2010 |
|
SALIM P.K. Vs. STATE OF KERALA
|
August 30, 2010 |
|
SALIM RAJ P R Vs. SUPERINTENDENT OF POLICE
|
September 15, 2010 |
|
SALIM, S/O MEERA SAHIB Vs. RAJU PAUL, S/O PAUL AND ORS
|
November 26, 2010 |
|
SALINI RAVINDRAN Vs. DEPUTY TAHSILDAR R R KERALA FINANCIAL CORPORATION
|
February 25, 2010 |
|
SALINI, W/O. UDAYAKUMAR Vs. THE SUB INSPECTOR OF POLICE AND HEAD LOAD WORKERS (COMMISSIONER OF INCOME TAX U.)
|
September 22, 2010 |
|
SALOMY ITHAPIRI Vs. STATE OF KERALA
|
October 26, 2010 |
|
SAM JOSE Vs. DIRECTOR GENERAL OF POLICE,
|
September 22, 2010 |
|
SAMDEEP MOHAN VARGHESE Vs. ANJANA
|
September 15, 2010 |
|
SAMDEEP VARGHESE Vs. STATE OF KERALA
|
June 11, 2010 |
|
SAMEEM Vs. REVENUE DIVISIONAL OFFICER
|
September 29, 2010 |
|
SAMSUNG INDIA ELECTRONIC PRIVATE LTD Vs. INTELLIGENCE INSPECTOR
|
October 27, 2010 |
|
SAMSUNG INDIA ELECTRONICS P LTD Vs. INTELLIGENCE INSPECTOR
|
September 24, 2010 |
|
SANALKUMAR B.S. Vs. THE CHIEF ENGINEER (HRM),
|
November 2, 2010 |
|
SANDHYA Vs. P RAJ MOHAN NAIR
|
September 27, 2010 |
|
SANDHYA KURUMTHOTTICKAL Vs. STATE OF KERALA
|
November 3, 2010 |
|
SANEESH Vs. STATE OF KERALA
|
December 2, 2010 |
|
SANI XAVIER Vs. REGIONAL TRANSPORT AUTHORITY
|
November 12, 2010 |
|
SANJAY JACOB Vs. SAKTHAN KURIES AND LOANS P LTD
|
November 2, 2010 |
|
SANJAY VARGHESE Vs. KERALA STATE ELECTRONIC DEVELOPMENT CORPORATION LTD
|
January 12, 2010 |
|
SANKAR DAS G. Vs. ISMAIL N.A. AND ORS.
|
August 3, 2010 |
|
SANKAR R. Vs. STATE BANK OF TRAVANCORE,
|
September 16, 2010 |
|
SANKARANARAYANAN Vs. MAMMUTTY
|
August 11, 2010 |
|
SANNIDHAN BAR AND RESTAURANT Vs. STATE OF KERALA
|
March 22, 2010 |
|
SANOOB Vs. SUB INSPECTOR OF POLICE
|
October 4, 2010 |
|
SANTHA, D/O SANKARAN AND SHEEBA, T.M. D/O OF LATE T.V. MANI Vs. STATE OF KERALA REPRESENTED BY,
|
September 6, 2010 |
|
SANTHAKUMARI PONNAYYAN W/O. PONNAYYAN Vs. STATE OF KERALA
|
May 21, 2010 |
|
SANTHAMMA Vs. STATE BANK OF INDIA
|
October 28, 2010 |
|
SANTHOSH KUMAR Vs. ASHOKAN
|
October 20, 2010 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA
|
November 10, 2010 |
|
SANTHOSH KUMAR PILLAI Vs. STATE LEVEL AUTHORISATION COMMITTEE
|
August 13, 2010 |
|
SANTHOSH KUMAR S/O. M.K. KUMAR Vs. THE OFFICIAL LIQUIDATOR AND SRI. G. NAGENDRAN
|
June 24, 2010 |
|
SANTHOSH MENON S/O SIVADAS MENON Vs. M.P. PRABHAKARA MENON AND
|
September 6, 2010 |
|
SANTHOSH PUTHEN VEEDU Vs. AUTHORISED OFFICER CHIEF MANAGER
|
September 6, 2010 |
|
SANTHOSH T.G. Vs. STATE OF KERALA,
|
September 13, 2010 |
|
SANTHOSH THOMAS Vs. STATE OF KERALA
|
December 15, 2010 |
|
SANTHOSHKUMAR Vs. STATE OF KERALA
|
June 22, 2010 |
|
SANTOSH ALIAS RAJEEVAN Vs. STATE OF KERALA
|
March 23, 2010 |
|
SARA W/O. LATE ALI AND ORS. Vs. C.K. SOOPPY S/O. ABDULLA HAJI,
|
January 11, 2010 |
|
SARADA Vs. KERALA STATE ELECTRICITY BOARD
|
September 16, 2010 |
|
SARALA BABY Vs. STATE OF KERALA
|
March 16, 2010 |
|
SARALA MELATHIL VEEDU Vs. SATHY SATHYABHAMA
|
October 18, 2010 |
|
SARALA W/O KARUNAKARAN Vs. THADEVUES JOSEPH S/O JOSEPH AND
|
August 18, 2010 |
|
SARALA, W/O. LATE KUNJAPPAN AND SAJTIH Vs. STATE OF KERALA,
|
September 23, 2010 |
|
SARASU P.K. W/O LATE SANKARANKUTTY Vs. STATE OF KERALA AND ORS.
|
August 16, 2010 |
|
SARASWATHI Vs. P S PADMAVATHI AMMA
|
December 9, 2010 |
|
SARASWATHY AMMA Vs. SREEDHARAN NAIR
|
April 6, 2010 |
|
SARASWATHY AMMA Vs. GOPAKUMAR C
|
August 13, 2010 |
|
SARASWATHYAMMA Vs. GOPALAKRISHNA PILLAI
|
November 9, 2010 |
|
SARIJINI N C Vs. SUPERINTENDENT
|
November 15, 2010 |
|
SARITHA P M Vs. STATE OF KERALA
|
December 3, 2010 |
|
SAROJINI @ ALEYAMMA W/O. YESUDAS Vs. S. AJAYAN S/O. SUNDARANA MARAMMELIL,
|
July 13, 2010 |
|
SASANKAN C Vs. S SANTHOSH KUMAR
|
August 4, 2010 |
|
SASEENDRAKUMARI Vs. STATE BANK OF TRAVANCORE
|
December 13, 2010 |
|
SASI Vs. HDFC
|
August 17, 2010 |
|
SASI Vs. COMMERCIAL TAX OFFICER
|
February 5, 2010 |
|
SASI Vs. STATE OF KERALA
|
May 24, 2010 |
|
SASI KUMAR Vs. VIJAYA BANK WITH HEAD OFFICE
|
October 18, 2010 |
|
SASI S/O SURENDRAN Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
September 20, 2010 |
|
SASI S/O. KRISHNAN Vs. STATE OF KERALA
|
May 17, 2010 |
|
SASI T R Vs. STATE OF KERALA
|
November 1, 2010 |
|
SASI, S/O KUTTAPPAN AND VILASINI, W/O KUTTAPPAN Vs. STATE OF KERALA AND ORS
|
November 25, 2010 |
|
SASIDHARAN Vs. VANDAMEDU DEVELOPMENT SOCIETY
|
December 17, 2010 |
|
SASIDHARAN Vs. KADEESUMMA
|
June 10, 2010 |
|
SASIDHARAN Vs. STATE OF KERALA
|
May 25, 2010 |
|
SASIDHARAN Vs. REGIONAL TRANSPORT OFFICER
|
October 5, 2010 |
|
SASIDHARAN @ SASIKUMAR Vs. ABRAHAM K. ISSAC @ RAJAN
|
November 1, 2010 |
|
SASIDHARAN PILLAI K V Vs. IOB
|
October 4, 2010 |
|
SASIDHARAN, S/O. APPU AND K.P. AMBIKA, W/O. SASIDHARAN Vs. BEYPUR GRAMA PANCHAYAT,
|
October 28, 2010 |
|
SASINDRAN S/O CHATHU Vs. STATE OF KERALA, DEPUTY SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE
|
September 9, 2010 |
|
SATHAR E.M. Vs. THE INCOME TAX OFFICER AND SHARAFUDDEEN P.P., S/O. ABDUL RAHIMAN
|
November 10, 2010 |
|
SATHEESAN Vs. SUB INSPECTOR OF POLICE
|
August 6, 2010 |
|
SATHEESAN Vs. STATE ELECTION COMMISSION
|
October 21, 2010 |
|
SATHEESH KUMAR Vs. SURENDRAN NAIR AND STATE
|
December 20, 2010 |
|
SATHEESH KUMAR @ SASI KUMAR Vs. STATE BANK OF TRAVANCORE
|
August 16, 2010 |
|
SATHEESH P CHANDRAN Vs. JOHNY THOMAS
|
November 12, 2010 |
|
SATHIAPALAN Vs. JOINT REGIONAL TRANSPORT OFFICER
|
December 21, 2010 |
|
SATHY M PILLAI Vs. SARMA
|
October 29, 2010 |
|
SATHY. V.G., D/O GANDADHARAN/VADAKKUMURI Vs. STATE OF KERALA,
|
September 16, 2010 |
|
SATHYADEVAN Vs. STATE OF KERALA
|
December 23, 2010 |
|
SATHYAKAMAN A R Vs. CALICUT UNIVERSITY AND CONTROLLER OF EXAMINATIONS
|
December 13, 2010 |
|
SATHYAKKAL AMINAKUTTY Vs. THRIKKANASSERI KRISHNAN
|
August 3, 2010 |
|
SATHYANARAYANAN Vs. NARAYANAN NAMBOOTHIRI
|
November 8, 2010 |
|
SATHYANESAN Vs. SUB INSPECTOR OF POLICE,
|
August 19, 2010 |
|
SATHYAVRATHAN N N Vs. STATE OF KERALA
|
January 28, 2010 |
|
SATISH MURTHI Vs. THE STATE OF KERALA AND ORS.
|
June 24, 2010 |
|
SAUMYA ANN THOMAS Vs. UNION OF INDIA
|
February 25, 2010 |
|
SAURABH JAIN Vs. STATE OF KERALA
|
December 8, 2010 |
|
SAYANA VIJAYAKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 20, 2010 |
|
SAYED MOHAMMED POOKOYA THANGAL Vs. THE TALUK LAND BOARD AND ORS.
|
September 13, 2010 |
|
SAYID Vs. UNNIKRISHNAN
|
December 10, 2010 |
|
SAYYED ULAMAM SHA Vs. DIRECTOR OF URBAN AFFAIRS
|
December 10, 2010 |
|
SAYYID MUHAMMAD HANEEF THANGAL Vs. STATE OF KERALA
|
August 17, 2010 |
|
SCARIA PAUL Vs. PARACKA INDUSTRIES
|
November 26, 2010 |
|
SEBASTIAN AND LEENA V A , HIGH SCHOOL ASSISTANT (HINDI) Vs. STATE OF KERALA AND ANR
|
September 15, 2010 |
|
SEBASTIAN M Vs. STATE OF KERALA
|
June 18, 2010 |
|
SEBIN MATHEW, S/O. SAJU MATHEW Vs. N.I. GEORGE, S/O. IYPPU,
|
October 28, 2010 |
|
SEBY JOSEPH Vs. THRISSUR CORPORATION; SECRETARY, THRISSUR CORPORATION
|
August 19, 2010 |
|
SECRETARY KANICHAR GRAMA PANCHAYAT Vs. KOCHUTHAZHATHU JOSEPH
|
September 15, 2010 |
|
SECRETARY, COIR BOARD AND ORS Vs. BABY K A AND ORS
|
December 6, 2010 |
|
SEEMA Vs. JAYAGOPAL
|
August 4, 2010 |
|
SEEMA V OPHTHALMIC ASSISTANT SENIOR Vs. STATE OF KERALA
|
December 17, 2010 |
|
SEEMANTHINI D/O DAMODARAN Vs. G. SURESH KUMAR S/O GOPALAN
|
September 6, 2010 |
|
SEENA Vs. STATE OF KERALA
|
September 28, 2010 |
|
SEETHA Vs. USHA KUMARI
|
October 27, 2010 |
|
SEETHA LAKSHMI Vs. SAJU MOHAN
|
October 18, 2010 |
|
SEETHI S/O. MUHAMMED Vs. STATE OF KERALA AND THE EXECUTIVE ENGINEER
|
June 25, 2010 |
|
SEKHARAN G S/O GANGADHARAN; AMBIKA W/O MURALI; AJITHA W/O ANI AND AMBUJAKSHI Vs. STATE OF KERALA AND ORS
|
November 3, 2010 |
|
SELVAM Vs. DEPUTY EXCISE COMMISSIONER
|
November 8, 2010 |
|
SELVAN Vs. STATE OF KERALA
|
January 21, 2010 |
|
SELVAN ALIAS THOMSON Vs. STATE OF KERALA
|
September 29, 2010 |
|
SELVARAJ Vs. FEDERAL BANK LTD
|
October 28, 2010 |
|
SELVARAJ M V Vs. SARAKUNJU WILSON KOCHUTHUNDIL
|
June 22, 2010 |
|
SENIOR DIVISIONAL PERSONNEL OFFICER Vs. ANJU R
|
October 28, 2010 |
|
SETHUNATH Vs. JOHN VARGHESE
|
November 19, 2010 |
|
SHAFEEKKA Vs. STATE OF KERALA
|
October 7, 2010 |
|
SHAHIDA BEEVI, Vs. SALEEM AND SHOBITHA, D/O. AHAMMEDKUNJU
|
September 23, 2010 |
|
SHAHUL HAMEED Vs. STATE OF KERALA AND ORS
|
August 10, 2010 |
|
SHAHUL HAMEED Vs. STATE OF KERALA AND ORS.
|
October 8, 2010 |
|
SHAHUL HAMEED Vs. NABEESA BEEVI
|
July 5, 2010 |
|
SHAHUL HAMEED M Vs. STATE OF KERALA
|
November 4, 2010 |
|
SHAIBU Vs. MANJU
|
November 8, 2010 |
|
SHAIJI CHERUKKATTIL Vs. K P S C
|
July 12, 2010 |
|
SHAIJU M Vs. MALLIKA
|
December 23, 2010 |
|
SHAJAHAN Vs. STATE OF KERALA
|
July 29, 2010 |
|
SHAJAHAN Vs. SUPERINTENDENT OF POLICE KANNUR
|
October 16, 2010 |
|
SHAJAHAN Vs. GULF GATE HAIR FIXING PVT LTD
|
May 27, 2010 |
|
SHAJAHAN S/O. SALIM AND ORS. Vs. THE EXECUTIVE COMMITTEE OF KERALA,
|
August 30, 2010 |
|
SHAJAHAN T. M. Vs. P. J. ABRAHAM PUTHENPU-I AYIL HOUSE
|
May 17, 2010 |
|
SHAJEER KHAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
October 27, 2010 |
|
SHAJI Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 12, 2010 |
|
SHAJI @ ILLICKAL SHAJI Vs. STATE OF KERALA
|
March 15, 2010 |
|
SHAJI @ SHAJAHAN Vs. JOY GEORGE, S/O LATE GEORGE,
|
November 26, 2010 |
|
SHAJI E Vs. AVINASH
|
September 29, 2010 |
|
SHAJI JOSEPH, S/O JOSEPH Vs. DISTRICT COLLECTOR AND ORS
|
December 9, 2010 |
|
SHAJI K. ABOOBACKER Vs. SHEHEENA M.P.
|
August 6, 2010 |
|
SHAJI K.K., PEON AND ORS. Vs. STATE OF KERALA,
|
September 6, 2010 |
|
SHAJI K.N. Vs. STATE OF KERALA AND ORS.
|
August 30, 2010 |
|
SHAJI MATHEW Vs. THOMAS CHACKO
|
March 10, 2010 |
|
SHAJI P KURUVILA Vs. STATE OF KERALA
|
October 11, 2010 |
|
SHAJI S/O DEVASYA, Vs. STATE OF KERALA
|
September 6, 2010 |
|
SHAJI THOMAS Vs. SUB INSPECTOR OF POLICE
|
December 9, 2010 |
|
SHAJUDEEN Vs. SUB INSPECTOR OF POLICE
|
November 10, 2010 |
|
SHALAZ Vs. MAHATMA GANDHI UNIVERSITY
|
November 3, 2010 |
|
SHALINI M. Vs. STATE ELECTION COMMISSION AND ORS.
|
October 19, 2010 |
|
SHAMEEMA Vs. MOHAMED ASKAR
|
September 3, 2010 |
|
SHAMEER S/O KASSIMKANNU Vs. STATE OF KERALA; NASAR S/O ABOOBACKER AND NAZIMUDEEN S/O MUHAMMED YUSAFF
|
December 2, 2010 |
|
SHAMIN SAINUDHEEN Vs. MEDICAL COUNCIL OF INDIA
|
September 16, 2010 |
|
SHAMMI FIROZ Vs. NATIONAL INVESTIGATION AGENCY
|
October 14, 2010 |
|
SHAMNAD S Vs. KERALA STATE ELECTION
|
September 25, 2010 |
|
SHAMSEER T. Vs. SUB INSPECTOR OF POLICE AND ORS.
|
July 8, 2010 |
|
SHAMSUDEEN KUNJU Vs. DIRECTOR OF INSURANCE MEDICAL
|
September 23, 2010 |
|
SHAMSUDHEEN Vs. SUPERINTENDENT OF POLICE
|
November 11, 2010 |
|
SHAN C T Vs. STATE OF KERALA
|
July 21, 2010 |
|
SHAN P D Vs. PRINCIPAL AWH ENGINEERING COLLEGE
|
October 27, 2010 |
|
SHANALALU Vs. STATION HOUSE OFFICER
|
May 19, 2010 |
|
SHANAVAS Vs. SUB INSPECTOR OF POLICE AND ORS
|
December 23, 2010 |
|
SHANAVAS Vs. RASEENA
|
December 10, 2010 |
|
SHANAVAS P K Vs. STATE OF KERALA
|
August 18, 2010 |
|
SHANAWAS Vs. SABITHA K M
|
November 8, 2010 |
|
SHANIL S Vs. SOMAKUMARI
|
December 9, 2010 |
|
SHANKARAN Vs. ADDL EXCISE COMMISSIONER
|
February 15, 2010 |
|
SHANTHILAL BABULAL JAIN Vs. NARON ABUBACKER KASAM
|
June 17, 2010 |
|
SHANU T. HAMEED Vs. STATE OF KERALA
|
October 8, 2010 |
|
SHARAF ALI U Vs. UNION OF INDIA
|
November 9, 2010 |
|
SHARAFUDEEN Vs. NAJIM,
|
October 1, 2010 |
|
SHEEBA Vs. SABU P DEVASSIA PARAKKAT HOUSE
|
October 8, 2010 |
|
SHEEJA BEEVI Vs. SHARAFFUDEEN
|
October 18, 2010 |
|
SHEEJA R. SUNU Vs. RAJEEV I. SUNU
|
August 19, 2010 |
|
SHEELA Vs. KAMCO EMPLOYEE UNION
|
April 9, 2010 |
|
SHEELA PAUL Vs. SECRETARY TO GOVT REVENUE
|
September 22, 2010 |
|
SHEELA PURUSHOTHAMAN Vs. ASSISTANT DRUGS CONTROLLER
|
October 22, 2010 |
|
SHEENA Vs. S I OF POLICE
|
November 8, 2010 |
|
SHEENA IDA KAMBIL Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
|
August 30, 2010 |
|
SHEENA PAUL Vs. SALIL DAVID CHEERAN
|
September 17, 2010 |
|
SHEJEER Vs. REVENUE DIVISIONAL OFFICER
|
September 16, 2010 |
|
SHEJI DAS S.S. Vs. STATE OF KERALA AND ORS.
|
September 13, 2010 |
|
SHERI JOHNSON Vs. SAJI
|
November 30, 2010 |
|
SHERIF Vs. SUB INSPECTOR OF POLICE KONNI
|
January 6, 2010 |
|
SHERIN Vs. THE STATE OF KERALA, THE STATION HOUSE OFFICER, THE STATION HOUSE OFFICER AND MATHEW
|
January 4, 2010 |
|
SHERIN THOMAS Vs. SHABEER HAMEED
|
December 1, 2010 |
|
SHERLY VARGHESE Vs. BABYKUTTY
|
October 20, 2010 |
|
SHIBI M V Vs. STATE OF KERALA
|
June 28, 2010 |
|
SHIBU Vs. STATE OF KERALA
|
September 14, 2010 |
|
SHIBU C.S. Vs. THE BRANCH MANAGER, FEDERAL BANK LIMITED
|
July 14, 2010 |
|
SHIBU GEORGE Vs. DEPUTY DIRECTOR OF EDUCATION
|
November 15, 2010 |
|
SHIBU N. N Vs. STATE OF KERALA
|
September 17, 2010 |
|
SHIBU VARGHESE Vs. SHEEBA JIJO
|
September 23, 2010 |
|
SHIFANATH, D/O ABDUL AZEES AND ORS Vs. SUPERINTENDENT OF POLICE AND ORS
|
August 17, 2010 |
|
SHIHAB O S OLICKA PARAYIL HOUSE Vs. STATE OF KERALA
|
October 26, 2010 |
|
SHIHABUDEEN Vs. NARAYANAN GANGADAS
|
December 2, 2010 |
|
SHIHABUDEEN A Vs. PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS PENSIONS
|
December 20, 2010 |
|
SHIJI @ PAPPU, AGED 28 YEARS, Vs. RADHIKA, D/O. AMBIKA DEVI AND THE STATE OF KERALA
|
September 28, 2010 |
|
SHIJO Vs. SUB INSPECTOR OF POLICE ANGAMALY
|
October 4, 2010 |
|
SHIJU Vs. STATE OF KERALA
|
January 28, 2010 |
|
SHIJU Vs. REGIONAL TRANSPORT OFFICER
|
October 28, 2010 |
|
SHIMA KUTTAPPAN Vs. JAMES VARGHESE,
|
August 18, 2010 |
|
SHIMNA. V.S AND ORS. Vs. AJITHA KUMARI K.S.,
|
October 13, 2010 |
|
SHINE S S Vs. STATE OF KERALA
|
October 26, 2010 |
|
SHINE SUDHAKAR Vs. STATE OF KERALA
|
May 17, 2010 |
|
SHINEY AUGUSTINE ARUNCHERIYIL Vs. KERALA STATE ELECTION COMMISSION
|
October 4, 2010 |
|
SHINO PAUL Vs. STATE OF KERALA
|
January 11, 2010 |
|
SHINTO Vs. SUPERINTENDENT OF POLICE
|
October 18, 2010 |
|
SHINTO P KURIAN Vs. SHANTHA HARIDAS
|
September 17, 2010 |
|
SHINU PAUL Vs. CIRCLE INSPECTOR OF POLICE,
|
July 13, 2010 |
|
SHINY GEORGE Vs. PROJECT DIRECTOR
|
October 19, 2010 |
|
SHIPNA JOSE Vs. REGISTRAR
|
June 1, 2010 |
|
SHIRISH D LILLADHAR Vs. COMMERCIAL TAX INSPECTOR
|
August 2, 2010 |
|
SHOUKATH Vs. ISMAIL
|
September 15, 2010 |
|
SHOUKATH Vs. DISTRICT COLLECTOR
|
August 3, 2010 |
|
SHOWKATH ALIKHAN, S/O KASIM RAWTHER Vs. THE SUB INSPECTOR OF POLICE
|
July 13, 2010 |
|
SHREE NARAYANA COLLEGE Vs. STATE OF KERALA
|
January 22, 2010 |
|
SHRON PETER S/O. LONAN PETER Vs. THE COMMISSIONER OF POLICE,
|
May 26, 2010 |
|
SHYAMALA K Vs. LIC OF INDIA
|
October 13, 2010 |
|
SHYAMAPRASAD M. S/O. MADHAVAN Vs. STATE OF KERALA, THE DIRECTOR GENERAL OF POLICE AND THE SUPERINTENDENT OF POLICE
|
June 1, 2010 |
|
SHYBIMON Vs. HARIDAS
|
March 22, 2010 |
|
SHYJU CHERIAN S/O. CHERIAN CHACKO Vs. STATE OF KERALA,
|
July 29, 2010 |
|
SHYLA Vs. SECRETARY TO GOVERNMENT
|
February 19, 2010 |
|
SHYLA Vs. STATE OF KERALA
|
October 27, 2010 |
|
SHYLA BEEGUM Vs. STATE OF KERALA
|
August 17, 2010 |
|
SHYLAJA Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 18, 2010 |
|
SHYLAJA Vs. SUJITH AND ORS.
|
May 19, 2010 |
|
SHYLESH, S/O. RAMADASAN, Vs. STATE OF KERALA
|
September 23, 2010 |
|
SIBI JOSEPH Vs. V P VIJAYAKUMAR
|
October 19, 2010 |
|
SIBI P V Vs. DISTRICT COLLECTOR
|
October 18, 2010 |
|
SIBIN PAUL Vs. STATE OF KERALA REPRESENTED BY THE DIRECTOR OF SURVEY AND LAND,
|
June 3, 2010 |
|
SIBY JOSEPH Vs. P I GEORGE
|
November 4, 2010 |
|
SIDDHARTH SURESH Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
October 20, 2010 |
|
SIGNAL COMMUNICATIONS AND MARKETING P LTD Vs. REGISTRAR OF COMPANIES
|
March 23, 2010 |
|
SIJO MATHEW Vs. KIZHAKKAMBALAM GRAMA PANCHAYATH AND
|
September 2, 2010 |
|
SIJU AUGUSTINE Vs. SUB INSPECTOR OF POLICE
|
October 18, 2010 |
|
SIJU S. RAJU Vs. STATE OF KERALA
|
August 4, 2010 |
|
SIMITHA SHAJI Vs. RATEESH
|
October 12, 2010 |
|
SIMON C S Vs. KERALA LIVE STOCK DEVELOPMENT BOARD
|
September 30, 2010 |
|
SIMON THOMAS Vs. STATE OF KERALA
|
November 30, 2010 |
|
SINDHU Vs. LEELAKUMARI AMMA
|
December 20, 2010 |
|
SINDHU GOPALAKRISHNAN Vs. SEBASTIAN ATTOKKARAM
|
December 6, 2010 |
|
SINDHU KOZHY THANKACHAN Vs. SUNIL THNKACHAN
|
October 7, 2010 |
|
SINDHU R.P. W/O. K.B. SAJEESH Vs. THE SUB INSPECTOR OF POLICE,
|
September 22, 2010 |
|
SINDHU SIDHARTHAN Vs. K K SIDHARTHAN
|
June 3, 2010 |
|
SINY Vs. COMMISSIONER OF CIVIL SUPPLIES AND ORS
|
December 22, 2010 |
|
SIRAJ R Vs. STATE OF KERALA
|
August 6, 2010 |
|
SIRAJUDHEEN Vs. MOHANAN PUTHENVEETTIL KIZHAKKETHIL
|
October 18, 2010 |
|
SIVA TEMPLE OF POOVATHOOR PANNIPRAYAR DEVASWOM BOARD Vs. PARAMESWARA PILLAI
|
February 1, 2010 |
|
SIVADASAN Vs. LEELA
|
December 22, 2010 |
|
SIVADASAN Vs. PRABHA, D/O. KANNAMKOTT SREEDHARAN AND
|
October 7, 2010 |
|
SIVAKUMAR Vs. STATE OF KERALA
|
September 16, 2010 |
|
SIVAN PILLAI Vs. PADMANABHA PILLAI AYYAPPAN PILLAI
|
March 26, 2010 |
|
SIVAN S/O. PONNAYYAN Vs. STATE OF KERALA REP. BY PUBLIC
|
March 31, 2010 |
|
SIVAPRASAD Vs. P.S. LAKSHMY D/O. SIVAPRASAD,
|
May 20, 2010 |
|
SIVAPRASAD S SHENOY Vs. STATE OF KERALA
|
March 2, 2010 |
|
SIVASAKTHI ENGINEERING AND FABRICATORS Vs. STATE OF KERALA
|
May 28, 2010 |
|
SIVASAKTHI ENGINEERING AND FABRICATORS Vs. KERALA STATE ELECTRICITY BOARD
|
October 20, 2010 |
|
SIVASANKARA MENON Vs. SAITHUMUHAMMED
|
December 15, 2010 |
|
SIVASANKARAN NAIR Vs. SANTHAKUMARI
|
January 8, 2010 |
|
SIYAD KHAN, S/O SALIM KHAN Vs. STATE OF KERALA AND A BASHEERKUTTY, S/O AHAMMED ALI
|
November 25, 2010 |
|
SMITHA Vs. SURENDRAN
|
October 29, 2010 |
|
SMITHA MATHEW Vs. PRASOON KURUVILA
|
June 8, 2010 |
|
SMITHA MOHANDAS Vs. K.B. JOSHIBA
|
September 20, 2010 |
|
SMITHA, D/O DAMODARAN Vs. KRISHNA KUMAR M.
|
September 14, 2010 |
|
SMT. ASEENA ABUBAKER W/O ANAS Vs. THE VICE CHANCELLOR,
|
January 8, 2010 |
|
SMT. GRACE GEORGE THANDIAKKAL Vs. STATE OF KERALA,
|
September 23, 2010 |
|
SMT. GUNASUNDARI Vs. THE SPECIAL TAHSILDAR,
|
February 11, 2010 |
|
SMT. SHERLY WILSON AND WILSON P.I. S/O. ITTOOP Vs. THE CHALAKKUDY MUNICIPALITY AND THE KERALA STATE HOUSING BOARD
|
January 4, 2010 |
|
SMT. SHERVIN Vs. SUB INSPECTOR OF POLICE AND ORS.
|
March 31, 2010 |
|
SMT. SUMAN PAUL AND THE MANAGER Vs. THE DISTRICT EDUCATIONAL OFFICER,
|
September 23, 2010 |
|
SMT. T.N. DEEPA Vs. THE DIRECTOR, L.B.S. CENTRE FOR SCIENCE
|
September 8, 2010 |
|
SNEHA C. MENON Vs. HARI. C.C.,
|
October 1, 2010 |
|
SNEHALATHA D Vs. STATE OF KERALA
|
November 30, 2010 |
|
SNEHASAGAR CHARITABLE TRUST Vs. STATE
|
May 18, 2010 |
|
SOBHANA T G , W/O SASIDHARAN NAIR Vs. DISTRICT SUPPLY OFFICER, TALUK SUPPLY OFFICER
|
December 3, 2010 |
|
SOBHANAN C B Vs. STATE OF KERALA
|
December 23, 2010 |
|
SOBY GEORGE Vs. KALABHAVAN , A SOCIETY REGD
|
November 3, 2010 |
|
SOFTLUTION WEB TECHNOLOGIS PVT. LTD. Vs. MANGATH DEVADASAN AND ADA SOFTWARE AND SERVICES PVT. LTD.
|
March 1, 2010 |
|
SOJ Vs. STATE
|
December 7, 2010 |
|
SOMAN Vs. ANITHA
|
December 6, 2010 |
|
SOMAN Vs. PAUL
|
September 28, 2010 |
|
SOMAN P K Vs. M K VIJAYAN
|
September 27, 2010 |
|
SOMARAJAN Vs. STATE OF KERALA
|
January 8, 2010 |
|
SOMARAJAN AND ANR. Vs. PARAMESWARAN PILLAI
|
October 20, 2010 |
|
SOMASEKHARAN NAIR Vs. C K DIVAKARAN PILLAI
|
March 8, 2010 |
|
SOMINI W/O P K RAGHAVAN, SOMINI MANDIRAM Vs. KOTTARAKKARA GRAMA PANCHAYATH AND ORS
|
July 20, 2010 |
|
SOMSUNDARAM K N Vs. INDIAN OVERSEAS BANK
|
June 16, 2010 |
|
SONIA K FRANCIS Vs. MAHATMA GANDHI UNIVERSITY
|
November 11, 2010 |
|
SONIA RAJEEVAN W/O RAJEEVAN Vs. BISHOP DR ABRAHAM MAR JULIOS
|
July 6, 2010 |
|
SONU KUNJAMMA VARGHESE Vs. BINCEN VARGHESE
|
November 12, 2010 |
|
SOOPI Vs. K. HAMED
|
June 23, 2010 |
|
SOOPPY BIN ABDULLAH Vs. FEROK GRAMA PANCHAYAT
|
November 4, 2010 |
|
SOORAJ GEMIN AND ORS Vs. INSPECTOR GENERAL OF POLICE AND ORS
|
December 28, 2010 |
|
SOPHIA SAJI D/O LATE JOHN PAUL Vs. SAJI JOSEPH S/O JOSEPH
|
August 10, 2010 |
|
SOPHIA SAJI D/O LATE JOHN PAUL Vs. SAJI JOSEPH S/O JOSEPH
|
October 8, 2010 |
|
SOPHIAMMA JACOB D/O. JACOB Vs. GEORGE JOSEPH S/O. JOSEPH
|
May 31, 2010 |
|
SOPHY JOHN (FORMERLY HSA GRADE I) Vs. THE FERTILISERS AND THE CHIEF MANAGER (PERSONNEL)
|
January 6, 2010 |
|
SOPHY V K Vs. DIRECTOR OF HEALTH SERVICES
|
October 13, 2010 |
|
SOUDHA PRABHA Vs. THE SPECIAL TAHSILDAR, (LA)
|
June 30, 2010 |
|
SOUTH INDIAN BANK LTD Vs. UNION OF INDIA
|
June 25, 2010 |
|
SOUTH INDIAN BANK LTD Vs. LABOUR COURT ERNAKULM
|
March 22, 2010 |
|
SPANISO STUDIO Vs. INTELLIGENCE OFFICER
|
August 3, 2010 |
|
SPECIAL DEPUTY COLLECTOR (L.A.) AND THE EXECUTIVE ENGINEER Vs. SATHISH CHANDRA DAS
|
August 13, 2010 |
|
SPECIAL TAHSILDAR LA Vs. MOHAMMED
|
December 9, 2010 |
|
SPEED A WAY LIMITED Vs. STATE OF KERALA
|
October 5, 2010 |
|
SR. TREASA CHACKO, SECRETARY, Vs. SUPERINTENDENT OF POLICE AND ORS.
|
August 4, 2010 |
|
SREE KODIKAT BHAGAVATHY DEVASWOM Vs. STATE OF KERALA AND ORS
|
November 22, 2010 |
|
SREE NARAYANA GURU TRUST Vs. STATE OF KERALA
|
December 15, 2010 |
|
SREE RAMACHANDRAN ENTERPRISES Vs. STATE OF KERALA
|
October 18, 2010 |
|
SREE SUBRAMANYA SWAMI TEMPLE Vs. SULOCHANA AMMA
|
July 12, 2010 |
|
SREE SUBRAMANYA SWAMI TEMPLE Vs. FELIX MARY DAS
|
August 16, 2010 |
|
SREE VIGNESWARA PACKS Vs. TRAVANCORE DEVASWOM BOARD
|
September 15, 2010 |
|
SREEDEVI Vs. STATE OF KERALA AND ORS.
|
July 13, 2010 |
|
SREEDEVI AMMA Vs. R S SHAJITHA
|
September 27, 2010 |
|
SREEDEVI, W/O. SUSEELAN PILLAI Vs. STATE OF KERALA AND ORS.
|
January 13, 2010 |
|
SREEDHARAN Vs. ALEX JOSEPH, S/O. JOSEPH
|
February 25, 2010 |
|
SREEDHARAN Vs. STATE OF KERALA
|
September 23, 2010 |
|
SREEDHARAN N. P. Vs. N. K. JAYAN
|
August 11, 2010 |
|
SREEDHARAN NAIR Vs. KANNAN A G
|
July 28, 2010 |
|
SREEDHARAN NAIR Vs. THARYAN MATHEW
|
August 10, 2010 |
|
SREEJA A MENON RANJINI MENON Vs. STATE OF KERALA
|
September 8, 2010 |
|
SREEJA K V Vs. STATE OF KERALA
|
December 9, 2010 |
|
SREEJAN Vs. REGIONAL PASSPORT OFFICER
|
October 20, 2010 |
|
SREEJESH P T Vs. STATE OF KERALA
|
September 30, 2010 |
|
SREEJI SOMAN Vs. STATE OF KERALA
|
September 15, 2010 |
|
SREEJITH S/O. RAMU PARIYARATHODI Vs. VINODKUMAR S/O. RAMU PARIYARATHODI AND STATE OF KERALA
|
May 20, 2010 |
|
SREEKALA Vs. STATE OF KERALA
|
August 2, 2010 |
|
SREEKALA Vs. STATE OF KERALA
|
July 22, 2010 |
|
SREEKALA P.D. SANSKRIT TEACHER Vs. THE STATE OF KERALA,
|
September 3, 2010 |
|
SREEKANTH Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 6, 2010 |
|
SREEKANTH R Vs. PUBLIC SERVICE COMMISSION
|
July 2, 2010 |
|
SREEKUMAR Vs. GEOLOGIST
|
June 25, 2010 |
|
SREEKUMAR Vs. STATE OF KERALA
|
November 23, 2010 |
|
SREEKUMAR AND BINU S/O SADASIVAN Vs. SUPERINTENDENT OF POLICE (RURAL),; CIRCLE INSPECTOR OF POLICE,; SUB INSEPCTOR OF POLICE AND SAHADEVAN
|
August 11, 2010 |
|
SREEKUMAR AND BINU S/O SADASIVAN Vs. THE SUPERINTENDENT OF POLICE (RURAL),
|
November 8, 2010 |
|
SREEKUMAR S. Vs. STATE OF KERALA, (SPECIAL TAHSILDAR) AND THE MANAGING DIRECTOR
|
June 17, 2010 |
|
SREEKUMARAN NAIR Vs. PONNUSWAMI CHETTIYAR
|
July 15, 2010 |
|
SREEKUMARAN NAIR S/O SOMASEKHARAN NAIR Vs. ZEETA V. D/O VIJAYALAKSHMI AND NIVADITA (MINOR) D/O ZEETA
|
August 4, 2010 |
|
SREEMON ALIAS SREEJITH Vs. STATE OF KERALA
|
November 10, 2010 |
|
SREENATH Vs. ROSHNA MOHANAN
|
October 26, 2010 |
|
SREENIVASAN VENUGOPAL Vs. KHALID MUNDAPPILLY AND ORS.
|
August 13, 2010 |
|
SREERAMANI AMMA, D/O. ELLATH KALLYANIKUTTY Vs. JAYALAKSHMI AMMA, D/O. ELLATH AND ORS.
|
September 22, 2010 |
|
SREEROSH PROPERTIES P LTD Vs. STATE OF KERALA
|
June 17, 2010 |
|
SREYAMS KUMAR M V Vs. STATE OF KERALA
|
May 18, 2010 |
|
SRI GANESH BABU Vs. STATE OF KERALA,
|
July 1, 2010 |
|
SRI. RAJAPPAN Vs. STATE OF KERALA AND
|
July 7, 2010 |
|
SRI. V.A. XAVIER AND SMT. ROSY XAVIER REP. BY SECRETARY Vs. STATE OF KERALA AND CORPORATION OF KOCHI
|
July 22, 2010 |
|
SRUTHY K VINCENT Vs. M G UNIVERSITY KOTTAYAM
|
August 4, 2010 |
|
SRUTHY SAMEEL Vs. STATE OF KERALA
|
November 10, 2010 |
|
SSD OIL MILLS COMPANY LTD Vs. STATE OF KERALA
|
June 8, 2010 |
|
SSD OILS MILLS COMPANY LTD Vs. ASSISTANT COMMISSIONER AND ORS
|
June 2, 2010 |
|
SSD OILS MILLS COMPANY LTD. Vs. ASSISTANT COMMISSIONER,
|
June 2, 2010 |
|
ST JOSEPHS COLLEGE OF COMMUNICATION Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
May 24, 2010 |
|
ST MARYS CHURCH Vs. STATE OF KERALA
|
August 11, 2010 |
|
ST PETER AND PAULS SYRIAN ORTHODOX CHURCH Vs. VARGHESE
|
July 15, 2010 |
|
ST. MARY'S HOTELS (P) LTD. Vs. INTELLIGENCE OFFICER
|
February 3, 2010 |
|
STANIE SAM Vs. RAJEEV M
|
December 1, 2010 |
|
STATE Vs. SHANU T HAMEED
|
October 8, 2010 |
|
STATE BANK OF INDIA Vs. STATE OF KERALA
|
November 9, 2010 |
|
STATE BANK OF TRAVANCORE Vs. K. GOPALAKRISHNAN
|
June 18, 2010 |
|
STATE BANK OF TRAVANCORE AND ORS Vs. MODEL PLASTIC PRODUCTS PVT LTD
|
November 25, 2010 |
|
STATE OF KERALA Vs. SHALET D/O JESSY AND THE SECRETARY
|
July 2, 2010 |
|
STATE OF KERALA Vs. K.V. STEPHEN S/O VARKEY
|
July 7, 2010 |
|
STATE OF KERALA Vs. SEVEN SEAS DISTILLERY LIMITED
|
November 8, 2010 |
|
STATE OF KERALA Vs. MADHAVAN VAMADEVAN AND EXECUTIVE ENGINEER, FISHING HARBOUR
|
November 15, 2010 |
|
STATE OF KERALA Vs. SIMON K FRANCIS
|
November 9, 2010 |
|
STATE OF KERALA Vs. AJAYAN
|
November 8, 2010 |
|
STATE OF KERALA Vs. P D THOMAS
|
November 15, 2010 |
|
STATE OF KERALA Vs. C P JOSE AND SONS
|
October 22, 2010 |
|
STATE OF KERALA Vs. KALPETTA ESTATE LIMITED
|
October 18, 2010 |
|
STATE OF KERALA Vs. POABS GRANITES
|
November 25, 2010 |
|
STATE OF KERALA Vs. P G KUMARI AMMA
|
December 13, 2010 |
|
STATE OF KERALA Vs. A R RAJEEV
|
October 5, 2010 |
|
STATE OF KERALA Vs. THAYYULLATHIL AHAMMED
|
October 13, 2010 |
|
STATE OF KERALA Vs. K ABDUL KHADER
|
July 6, 2010 |
|
STATE OF KERALA Vs. SURENDRANATHAN ASARI
|
July 12, 2010 |
|
STATE OF KERALA Vs. GEORGE JACOB
|
July 9, 2010 |
|
STATE OF KERALA Vs. SASIKALA DEVI
|
June 23, 2010 |
|
STATE OF KERALA Vs. LILLY GEORGE
|
July 19, 2010 |
|
STATE OF KERALA Vs. KITCHEN APPLIANCES INDIA LTD
|
May 25, 2010 |
|
STATE OF KERALA Vs. RAJAMONY
|
May 26, 2010 |
|
STATE OF KERALA Vs. SUSHAMA KUAMRI
|
May 27, 2010 |
|
STATE OF KERALA Vs. VEENUS TRADERS
|
March 29, 2010 |
|
STATE OF KERALA Vs. K S DISTILLERY
|
March 30, 2010 |
|
STATE OF KERALA Vs. ARAVINDAKSHAN NAIR
|
March 31, 2010 |
|
STATE OF KERALA Vs. JOSE
|
March 31, 2010 |
|
STATE OF KERALA Vs. RITHA TOMAS
|
March 31, 2010 |
|
STATE OF KERALA Vs. KOMALAN
|
March 19, 2010 |
|
STATE OF KERALA Vs. RADHAKRISHNAN
|
March 10, 2010 |
|
STATE OF KERALA Vs. SALINI
|
March 18, 2010 |
|
STATE OF KERALA Vs. T C VALSAMMA
|
March 9, 2010 |
|
STATE OF KERALA Vs. RAVEENDRAN PILLAI
|
March 3, 2010 |
|
STATE OF KERALA Vs. AMALRAJ
|
February 23, 2010 |
|
STATE OF KERALA Vs. NAVAS
|
February 9, 2010 |
|
STATE OF KERALA Vs. K BABURAJ
|
February 5, 2010 |
|
STATE OF KERALA Vs. KRISHNANKUTTY
|
January 28, 2010 |
|
STATE OF KERALA Vs. ILLATH NARAYANAN
|
January 27, 2010 |
|
STATE OF KERALA Vs. NILKAMAL PLASTICS LIMITED
|
January 13, 2010 |
|
STATE OF KERALA Vs. SUD CHEMIE INDIA P LTD
|
August 16, 2010 |
|
STATE OF KERALA Vs. ADITHIKUTTY AMMA D
|
August 16, 2010 |
|
STATE OF KERALA Vs. MOHANABALAN
|
August 16, 2010 |
|
STATE OF KERALA Vs. K B RAJESWARI
|
August 13, 2010 |
|
STATE OF KERALA Vs. SHIJIL
|
September 15, 2010 |
|
STATE OF KERALA Vs. VARKEY
|
September 16, 2010 |
|
STATE OF KERALA Vs. SIGMA INC
|
September 6, 2010 |
|
STATE OF KERALA Vs. UNIVRSAL GLOVES P LTD
|
August 30, 2010 |
|
STATE OF KERALA Vs. UPA LOK AYUKTA
|
October 4, 2010 |
|
STATE OF KERALA Vs. O M VISWAMBARAN
|
September 24, 2010 |
|
STATE OF KERALA Vs. SHIJIL
|
September 16, 2010 |
|
STATE OF KERALA Vs. P.P. RAVI
|
April 9, 2010 |
|
STATE OF KERALA Vs. MUJEEB AND ORS.
|
April 7, 2010 |
|
STATE OF KERALA Vs. N.E. ABRAHAM
|
September 20, 2010 |
|
STATE OF KERALA Vs. K M MEENA, EXECUTIVE ENGINEER
|
August 10, 2010 |
|
STATE OF KERALA Vs. M RAHIM AND THE EXECUTIVE ENGINEER
|
August 12, 2010 |
|
STATE OF KERALA Vs. K. RAGHAVAN,
|
May 20, 2010 |
|
STATE OF KERALA Vs. T.K. SURENDRANATH,
|
May 21, 2010 |
|
STATE OF KERALA Vs. DOMY S/O. KURIAKOSE AND KURIAKOSE S/O. OUSEPH
|
March 17, 2010 |
|
STATE OF KERALA Vs. PATHROSE GEORGE KARAMEN
|
September 14, 2010 |
|
STATE OF KERALA Vs. KUNJUMON
|
January 13, 2010 |
|
STATE OF KERALA Vs. S. MOHANAKUMAR AND THE SECRETARY, TRIDA
|
August 16, 2010 |
|
STATE OF KERALA Vs. N. SUNDARESWARAN NAIR AND THE SECRETARY, TRIDA
|
August 13, 2010 |
|
STATE OF KERALA Vs. RANI BIJU
|
August 13, 2010 |
|
STATE OF KERALA Vs. SOBHANA D/O KUNJULEKSHMI AND THE MANAGING DIRECTOR
|
August 16, 2010 |
|
STATE OF KERALA Vs. RATNABHAI D/O DAMODARAN NAIK
|
August 16, 2010 |
|
STATE OF KERALA Vs. M. MOHANAN,
|
August 16, 2010 |
|
STATE OF KERALA Vs. M. RAHIM AND THE EXECUTIVE ENGINEER
|
December 8, 2010 |
|
STATE OF KERALA AND DIRECTOR OF INSURANCE MEDICAL SERVICES Vs. DR. TOM EPHREM D., ORTHO-SURGEON AND ORS.
|
January 7, 2010 |
|
STATE OF KERALA AND ORS Vs. BHAGYAM AND VEERAMMA, W/O ARULAPPAN
|
August 20, 2010 |
|
STATE OF KERALA AND THE CHIEF ENGINEER Vs. M. HAMZAKOYA, FIRST GRADE DRAFTSMAN
|
April 5, 2010 |
|
STATE OF KERALA AND THE EXECUTIVE ENGINEER Vs. SHYLA BEEGUM AND AMEER HAMZA
|
August 13, 2010 |
|
STATE OF KERALA AND THE EXECUTIVE ENGINEER, K.S.T.P. DIVISION Vs. M. ARULDAS S/O. MUTHU AND THE MANAGER, FEDERAL BANK LTD.
|
May 18, 2010 |
|
STATE OF KERALA REP. BY THE DISTRICT Vs. GIREESHA CHANDRAN S/O VISWAMBHARAN AND THE SECRETARY, TRIDA
|
August 13, 2010 |
|
STATE OF KERALA REP. BY THE DISTRICT Vs. MRIDULA KUMARI AND THE CHIEF EXECUTIVE OFFICER
|
August 18, 2010 |
|
STATE OF KERALA REP. BY THE EXECUTIVE ENGINEER Vs. MUHAMMED ASHARAF
|
July 7, 2010 |
|
STATE OF KERALA REP. BY THE PRINCIPAL AND THE CHIEF ENGINEER Vs. K.M. MEENA, EXECUTIVE ENGINEER
|
October 8, 2010 |
|
STATE OF KERALA REP. BY THE SECRETARY, Vs. P.K. SUJASTHA W/O. C.K. KUNHIKRISHNAN AND LEELA A.V. W/O. BALAKRISHNAN
|
April 5, 2010 |
|
STATE OF KERALA REPRESENTED BY SECRETARY AND JOINT COMMISSIONER FOR GOVERNMENT Vs. P.E. KRISHNA KUMARI
|
January 8, 2010 |
|
STATE OF KERALA REPRESENTED BY, Vs. K.V. INDIRA, LOWER PRIMARY SCHOOL AND THE MANASGSER, R.M.L.P. SCHOOL
|
April 5, 2010 |
|
STATE OF KERALA, Vs. K.K. SASIDHARAN,
|
November 8, 2010 |
|
STATE OF KERALA, Vs. K. VASU, PART TIME CASUAL SWEEPER AND
|
August 18, 2010 |
|
STATE OF KERALA, Vs. JAMES N.J.
|
July 30, 2010 |
|
STATE OF KERALA, REP. BY THE SECRETARY, Vs. BASIL YELDHOSE,
|
November 8, 2010 |
|
STATE OF KERALA; DEPARTMENTAL PROMOTION COMMITTEE(HR) Vs. P LEELA BAI
|
January 5, 2010 |
|
STEPHEN Vs. E L GEORGE
|
October 29, 2010 |
|
STEPHEN GEEVARGHESE Vs. S I OF POLICE THRIKODITHANAM POLICE
|
October 13, 2010 |
|
SUB INSPECTOR OF POLICE Vs. S GIRIJA
|
January 8, 2010 |
|
SUB INSPECTOR OF POLICE Vs. S GIRIJA
|
January 5, 2010 |
|
SUB TREASURY OFFICER Vs. GEORGE
|
October 25, 2010 |
|
SUB TREASURY OFFICER, THODUPUZHA Vs. M.L. GEORGE
|
February 25, 2010 |
|
SUBAIDA T M Vs. KATTUKELOTHU KUNHAMMAD
|
October 20, 2010 |
|
SUBAIR ALIAS SUBEER Vs. DETECTIVE INSPECTOR CBCID
|
March 6, 2010 |
|
SUBAIR ALIAS SUBEER Vs. DETECTIVE INSPECTOR CBCID HW III KOZHIKODE
|
March 5, 2010 |
|
SUBAIR C H Vs. STATION HOUSE OFFICER VALLARIKUNDU
|
November 1, 2010 |
|
SUBAIR S S Vs. DLF HOME DEVELOPERS LTD
|
December 13, 2010 |
|
SUBASH Vs. STATE OF KERALA
|
August 5, 2010 |
|
SUBASH BABU Vs. PUSHPA G
|
November 30, 2010 |
|
SUBBANNA RAI Vs. DERANNA RAI
|
December 3, 2010 |
|
SUBHADRA Vs. STATE OF KERALA
|
September 22, 2010 |
|
SUBHADRA ANTHARJANAM Vs. UNION OF INDIA
|
July 9, 2010 |
|
SUBHADRA SOMAN Vs. STATE OF KERALA
|
November 8, 2010 |
|
SUBHASH B RAVU Vs. VARGHESE
|
September 9, 2010 |
|
SUBI K. SUDHAN Vs. STATE OF KERALA
|
August 13, 2010 |
|
SUBINSHA Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 27, 2010 |
|
SUBRAHMANIYAN Vs. STATE OF KERALA
|
February 24, 2010 |
|
SUBRAHMANYA BHAT Vs. SANTHOSH KUMAR
|
March 3, 2010 |
|
SUBRAMANIAN Vs. CIRCLE INSPECTOR OF POLICE
|
October 15, 2010 |
|
SUBRAMANIYA PILLAI Vs. AJITHAKUMARY
|
September 28, 2010 |
|
SUCY JOY Vs. SUPERINTENDENT OF POLICE
|
September 28, 2010 |
|
SUDARSANAN Vs. S. RAJENDRAN @ FRANCIS
|
April 6, 2010 |
|
SUDARSANS PARTNERSHIP FIRM Vs. KUNJUNNI NAIR ALIAS K.K. UNNI
|
October 11, 2010 |
|
SUDEER BABU Vs. STATE OF KERALA
|
December 2, 2010 |
|
SUDEVAN Vs. SELVARAJAN
|
November 15, 2010 |
|
SUDEVAN Vs. SUNDARAN
|
October 12, 2010 |
|
SUDHADEVI W/O K.P. SASIDHARA KURUP Vs. MOHAMMED RAJA, K.V.K. MANZIL AND THE ACCOMMODATION CONTROLLER
|
September 6, 2010 |
|
SUDHAKARAN Vs. SANTHAKUMARI AND ORS.
|
September 8, 2010 |
|
SUDHAKARAN PILLAI Vs. P.C. BIJUKUMAR
|
September 6, 2010 |
|
SUDHAMANI M.N. Vs. UNION OF INDIA (UOI), REP. BY DIRECTOR GENERAL AND THE CHIEF GENERAL MANAGER
|
September 27, 2010 |
|
SUDHEER V U Vs. STATE OF KERALA
|
September 27, 2010 |
|
SUDHEESH A K Vs. T K SHAJI ALIAS SAJI
|
December 22, 2010 |
|
SUDHEESH KUMAR Vs. COMMISSIONER OF EXCISE
|
October 7, 2010 |
|
SUDHEESH SOMAN Vs. THE KERALA STATE ELECTION COMMISSION AND KERALA STATE POLLUTION CONTROL BOARD
|
October 11, 2010 |
|
SUDHIR KUMAR S Vs. THATHAMANGALAM SERVICE CO OPERATIVE
|
December 22, 2010 |
|
SUGESH S/O CHANDRAN Vs. VASUDEVAN S/O DAMU,
|
August 20, 2010 |
|
SUGUNAN Vs. KUNNAMKULAM MUNICIPALITY
|
January 15, 2010 |
|
SUHARA ASHARAFF Vs. BALAN
|
November 2, 2010 |
|
SUJA ANI G Vs. STATE OF KERALA,
|
November 3, 2010 |
|
SUJATHA A. Vs. KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER
|
January 11, 2010 |
|
SUJATHAN AND UNNIKRISHNAN BOTH S/O EZHAPILLY APPU Vs. SOOSI W/O KUNDUPARAMBIL XAVIER
|
November 3, 2010 |
|
SUJISH S S/O SUBRAMANIAN Vs. DISTRICT COLLECTOR AND ADDITION SUB-INSPECTOR OF POLICE
|
December 13, 2010 |
|
SUJITH Vs. SUB INSPECTOR OF POLICE
|
November 10, 2010 |
|
SUJITH K.T. AND SAJU K. Vs. MAHATMA GANDHI UNIVERSITY,
|
September 17, 2010 |
|
SUKANYA N Vs. STATE OF KERALA
|
November 29, 2010 |
|
SUKU S/O DAMODARAN, Vs. THE STATE OF KERALA AND ORS.
|
July 2, 2010 |
|
SUKUMARA PANICKER Vs. SREEDHARAN NAIR
|
October 19, 2010 |
|
SUKUMARAN Vs. STATE OF KERALA
|
January 21, 2010 |
|
SUKUMARAN Vs. STATE OF KERALA
|
September 22, 2010 |
|
SUKUMARAN P G Vs. POWER GRID CORPORATION
|
February 22, 2010 |
|
SULAIKHA W/O. (LATE) MOOSA, M., Vs. SAHINA, (NOW MAJOR) D/O (LATE) MOOSA AND ORS.
|
January 4, 2010 |
|
SULAIMAN Vs. STATE OF KERALA
|
March 15, 2010 |
|
SULAIMAN Vs. STATE OF KERALA
|
July 22, 2010 |
|
SULAIMAN Vs. THOTTIPARAMBIL ALIPA
|
November 9, 2010 |
|
SULAIMAN RAWTHER Vs. AMEENA
|
November 9, 2010 |
|
SULOCHANA PETER Vs. CHELLAMMA SWARNAMMA
|
November 26, 2010 |
|
SULOCHANA W/O LATE SUKUMARAN Vs. THILAKAVATHY D/O MALLU AND ORS.
|
September 3, 2010 |
|
SULTHAN BATHERY MAHAGANPATHY KSHETHRAM Vs. SECRETARY MALABAR DEVASWOM BOARD
|
December 2, 2010 |
|
SUMAM DOMINIC Vs. BABY MATHEW
|
September 27, 2010 |
|
SUMAM T.G. W/O. R. RAVIKUMAR Vs. STATE OF KERALA,
|
January 5, 2010 |
|
SUMANGALA Vs. STATE OF KERALA
|
November 4, 2010 |
|
SUMANGALA K. Vs. BALAKRISHNAN
|
October 14, 2010 |
|
SUMANGALA, K Vs. STATE OF KERALA AND ORS
|
June 10, 2010 |
|
SUMATHY S MENON Vs. RAJENDRAN T K
|
March 26, 2010 |
|
SUMESH Vs. TRAVANCORE DEVASWOM BOARD
|
October 12, 2010 |
|
SUMITHRA K., Vs. THE UNITED INDIA INSURANCE CO. LTD.
|
January 5, 2010 |
|
SUNDAR RAJ Vs. S. SARASAMMA
|
September 17, 2010 |
|
SUNDARA RAJAN T P Vs. STATE OF KERALA
|
January 31, 2010 |
|
SUNDARAN Vs. DIRECTOR GENERAL OF POLICE
|
November 10, 2010 |
|
SUNDARAN Vs. STATE OF KERALA
|
November 29, 2010 |
|
SUNDICATE BANK Vs. MOHAMMED
|
April 6, 2010 |
|
SUNEER, S/O KASIM Vs. STATE OF KERALA
|
November 26, 2010 |
|
SUNESH G Vs. STATE OF KERALA
|
October 8, 2010 |
|
SUNIL Vs. ASOKAN
|
November 11, 2010 |
|
SUNIL ALIAS SUNI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 11, 2010 |
|
SUNIL ALPHONES Vs. JANOVA
|
September 27, 2010 |
|
SUNIL CHANDRAN Vs. SKY LINE BULDERS
|
December 21, 2010 |
|
SUNIL JACOB, Vs. INFANT JESUS METAL CRUSHER,
|
March 26, 2010 |
|
SUNIL KUMAR Vs. SECRETARY TO GOVERNMENT
|
December 6, 2010 |
|
SUNIL KUMAR Vs. JOINT RTO
|
October 5, 2010 |
|
SUNIL KUMAR ALIAS REJI Vs. DEPUTY SUPERINTENDENT OF POLICE
|
October 18, 2010 |
|
SUNIL KUMAR ALIAS SUNI Vs. STATE OF KERALA
|
December 1, 2010 |
|
SUNIL KUMAR AND RAJENDRAN Vs. STATE OF KERALA
|
July 14, 2010 |
|
SUNIL KUMAR S Vs. DEPUTY SUPERINTENDENT OF POLICE AND ORS
|
July 13, 2010 |
|
SUNIL KUMAR S Vs. STATE OF KERALA
|
October 26, 2010 |
|
SUNIL KUMAR S Vs. STATE OF KERALA
|
November 9, 2010 |
|
SUNIL KUMAR S/O JOHNSON Vs. DISTRICT COLLECTOR, SUB INSPECTOR OF POLICE
|
November 19, 2010 |
|
SUNIL S/O. NAGAPPAN Vs. K. SHAMSUDHEEN AND ORS.
|
February 25, 2010 |
|
SUNILKUMAR P K Vs. A U JOHNY
|
December 21, 2010 |
|
SUNILKUMAR P. S/O SHANMUGHAN AND ORS. Vs. THE COMMISSIONER AND ORS.
|
August 12, 2010 |
|
SUNITHA Vs. STATE OF KERALA
|
December 10, 2010 |
|
SUNITHA Vs. RAMESH
|
July 23, 2010 |
|
SUNITHA MUJEEB REHMAN Vs. STATE OF KERALA
|
October 1, 2010 |
|
SUNNY Vs. RAJU KURUVILA
|
December 6, 2010 |
|
SUNNY GEORGE Vs. KERALA STATE ELECTRICITY BOARD
|
October 28, 2010 |
|
SUNNY JOHN JOHN ANTHRAPER Vs. SHAJI K. MTHEW S/O. K.C. MATHEW
|
October 8, 2010 |
|
SUNNY JOHN JOHN ANTHRAPER Vs. SHAJI K MTHEW S/O K C MATHEW
|
August 10, 2010 |
|
SUNNY JOSEPH Vs. STATE OF KERALA
|
December 20, 2010 |
|
SUNNY MARKS Vs. JOHN JOY P. AND ANOTHER
|
June 4, 2010 |
|
SUNNY THOMAS Vs. K.V. GEORGE
|
May 21, 2010 |
|
SUNNY, S/O JOSEPH,; UNNI, S/O MANIYACHARI,; ANNAKUTTI, W/O JOSEPH AND DIJO JOSEPH Vs. ANEESH, S/O JOSEPH AND STATE OF KERALA
|
November 23, 2010 |
|
SUO MOTU Vs. STATE OF KERALA
|
November 1, 2010 |
|
SUPERINTENDING ARCHAEOLOGIST Vs. SREE RAMA SWAMY KSHETRA KSHEMA SAMITHY
|
July 27, 2010 |
|
SURENDRA BABU M S Vs. STATE OF KERALA
|
September 15, 2010 |
|
SURENDRA BHASKARAN Vs. MURALEEDHAR
|
August 4, 2010 |
|
SURENDRAN Vs. GOPAKUMAR
|
August 2, 2010 |
|
SURENDRAN Vs. STATE OF KERALA
|
November 11, 2010 |
|
SURENDRAN UNNITHAN Vs. BALAKRISHNA PILLAI ALIAS PODIYAN PILLAI
|
August 6, 2010 |
|
SURESH Vs. UNION OF INDIA
|
July 2, 2010 |
|
SURESH BABU P Vs. STATE OF KERALA
|
October 29, 2010 |
|
SURESH BABU S/O. KUTTAN Vs. THE STATE OF KERALA AND ORS.
|
March 17, 2010 |
|
SURESH BABU S/O. SUGATHAN Vs. BLOCK DEVELOPMENT OFFICER,
|
October 12, 2010 |
|
SURESH KUMAR Vs. THE REGIONAL TRANSPORT OFFICER
|
July 23, 2010 |
|
SURESH LAL Vs. JOHNY
|
September 27, 2010 |
|
SURESH P Vs. STATE OF KERALA
|
October 5, 2010 |
|
SURESH S/O KANNAN Vs. STATE OF KERALA
|
July 15, 2010 |
|
SURESHKUMAR Vs. DISTRICT SUPERINTENDENT OF POLICE
|
October 22, 2010 |
|
SURESHKUMAR Vs. A K VIJAYAN
|
December 1, 2010 |
|
SURMI N Vs. DISTRICT COLLECTOR KOLLAM
|
November 4, 2010 |
|
SUSAMMA CHANDY D/O MATHAI CHANDI Vs. UNION OF INDIA (UOI) AND ORS.
|
August 30, 2010 |
|
SUSAN CHERIYAN Vs. SIVAN P D
|
December 23, 2010 |
|
SUSAN KURUVILA Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
October 19, 2010 |
|
SUSHEELA Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 27, 2010 |
|
SUSHEELA Vs. P RAMANI
|
November 15, 2010 |
|
SUSHIL Vs. UNIVERSITY
|
June 21, 2010 |
|
SUSHMA Vs. DISTRICT COLLECTOR
|
July 19, 2010 |
|
SUZION INFRASTRUCTURE SERVICE LTD Vs. COMMERCIAL TAX OFFICER W C
|
June 2, 2010 |
|
SWAMINATHAN Vs. K PREMKUMARAN
|
August 12, 2010 |
|
SWAMINATHAN Vs. RADHAKRISHNA PRASAD
|
December 15, 2010 |
|
SWARAN P SOMAN Vs. STATE OF KERALA
|
October 18, 2010 |
|
SWEDHA N K Vs. SREEJITH K
|
November 8, 2010 |
|
SYAM KIRAN S/O PRAJNJAN Vs. LIJO JOSEPH AND MANAGER
|
November 9, 2010 |
|
SYAM MOHAN Vs. PRINCIPAL SREE NARAYAN CENTRAL
|
October 4, 2010 |
|
SYAMALAKUMARI Vs. VIJAYALAKSHMI AMMA
|
December 7, 2010 |
|
SYAMKUMAR Vs. STATE OF KERALA
|
September 28, 2010 |
|
SYAMLAL, S/O SREENIVASAN Vs. REVENUE DIVISIONAL OFFICER AND SUB INSPECTOR OF POLICE
|
December 15, 2010 |
|
T A GOPI Vs. KERALA AGRICULTURAL UNIVERSITY
|
October 4, 2010 |
|
T A JOSE AND COMPANY Vs. DISTRICT COLLECTOR TRICHUR
|
October 20, 2010 |
|
T A MOHAMMED Vs. STATE OF KERALA
|
March 5, 2010 |
|
T A SHAHUL HAMEED Vs. ANTONY JOSEPH
|
November 2, 2010 |
|
T A SHAMEER ALI Vs. STATE OF KERALA
|
September 29, 2010 |
|
T A VIJAYARAGHAVAN Vs. ZONAL MANAGER FOOD CORPORATION
|
September 15, 2010 |
|
T ASHRAF Vs. MODUNNI ALIAS KUNHUPPA
|
October 13, 2010 |
|
T B PRADEEP Vs. STATE OF KERALA
|
March 23, 2010 |
|
T B RAJU AND ORS Vs. SENIOR ADMINISTRATIVE OFFICER AND ORS
|
December 2, 2010 |
|
T CHELLADURA Vs. STATE BANK OF INDIA
|
October 29, 2010 |
|
T DASKUTTY Vs. STATE OF KERALA
|
December 1, 2010 |
|
T G SURESH Vs. STATE OF KERALA
|
January 29, 2010 |
|
T J CHACKO Vs. SECRETARY KURAVILANGADU GRAMA PANCH
|
November 4, 2010 |
|
T JAYAKUMAR Vs. SWAMINATHAN
|
December 22, 2010 |
|
T JAYAN Vs. CHIEF COMMISSIONER TRAVANCORE DEVASWOM BOARD
|
November 10, 2010 |
|
T K GEORGE Vs. GEORGE THOMAS
|
January 28, 2010 |
|
T K JOSEPH Vs. SUPERINTENDENT OF POLICE ALAPPUZHA
|
December 17, 2010 |
|
T K KARUNADAS Vs. K R SONA
|
February 10, 2010 |
|
T K MADHUSOODANA KURUP Vs. ATTAKUNJU
|
December 20, 2010 |
|
T K RAMACHANDRAN Vs. STATE OF KERALA
|
October 18, 2010 |
|
T K SADANANDAN Vs. RAMAKRISHNAN T K
|
December 3, 2010 |
|
T K THANKARAJ Vs. KERALA STATE ELECTRICITY BOARD
|
September 16, 2010 |
|
T K VALSALA W/O M S JAYARAJ Vs. DISTRICT COLLECTOR, COLLECTORATE,; REVENUE DIVISIONAL OFFICER,; CHIEF TOWN PLANNER AND SECRETARY
|
December 13, 2010 |
|
T KARTHIKEYAN S/O APPU Vs. STATE ELECTION COMMISSION AND ORS
|
August 30, 2010 |
|
T KOMALAVALLY Vs. STATE OF KERALA
|
October 22, 2010 |
|
T M IJAS Vs. SUPERINTENDENT OF POLICE
|
December 22, 2010 |
|
T M KURIAN Vs. STATE OF KERALA
|
November 9, 2010 |
|
T MOIDEEN KUNHI Vs. KANHANGAD MUNCIPAL COUNCIL
|
November 9, 2010 |
|
T MUTHUKRISHNAN Vs. SANKARAN
|
November 30, 2010 |
|
T N S MOHAN Vs. S I OF POLICE
|
October 5, 2010 |
|
T O ABRAHAM AND CO ENGINEERS Vs. KERALA STATE ELECTRICITY BOARD
|
November 8, 2010 |
|
T P BALASUNDARAN Vs. P SANDEEP
|
October 19, 2010 |
|
T P GOPALAKRISHNAN Vs. CHALAVARA GRAMA PANCHAYAT
|
September 28, 2010 |
|
T P JANAKI Vs. TAHSILDAR
|
September 29, 2010 |
|
T P JOSHY S/O PADMANABHAN Vs. STATE OF KERALA AND ORS
|
October 12, 2010 |
|
T P NARAYANAN NAMBOOTHIRI Vs. COMMISSIONR MALABAR DEVASWOM BAORD
|
September 29, 2010 |
|
T P RAJAN NAIR Vs. NELLIKUZHY GRAMA PANCHAYATH
|
September 15, 2010 |
|
T P RAMLA Vs. CORPORATION OF KOCHI
|
January 27, 2010 |
|
T P SAJEEV KUMAR AND ANR Vs. JAYA KUMAR S AND ORS
|
August 20, 2010 |
|
T PRASANNAKUMAR Vs. COMMISSIONER OF CIVIL SUPPLIES
|
September 16, 2010 |
|
T R ANIL KUMAR Vs. PRIMARY CO OPERATIVE AGRICULTURAL
|
December 20, 2010 |
|
T R SHEELA, JUNIOR PUBLIC HEALTH Vs. SECRETARY, HEALTH AND FAMILY
|
November 29, 2010 |
|
T ROY XAVIER Vs. KERALA STATE ELECTRICITY BOARD
|
December 6, 2010 |
|
T S RADHAKRISHNAN PILLAI Vs. K S E BOARD
|
September 29, 2010 |
|
T SASIDHARAN Vs. P SUSMITHA
|
October 13, 2010 |
|
T SATHYADAS Vs. STATE OF KERALA
|
August 6, 2010 |
|
T T THOMAS Vs. SENIOR MANAGER (HRM); GENERAL MANAGER (HRM) UNION BANK OF INDIA
|
January 8, 2010 |
|
T U SATHYAVATHY Vs. JAYACHANDRAN
|
August 2, 2010 |
|
T V ABDUSALAM Vs. K RAUFIYA
|
November 16, 2010 |
|
T V ATHIRA Vs. AMITHA T A AND ORS
|
October 8, 2010 |
|
T V CHANDRAN Vs. STATE OF KERALA
|
July 19, 2010 |
|
T V KURIAN Vs. UNITED INDIA INSURANCE CO LTD
|
December 1, 2010 |
|
T V MADHAVAN VAIDYER Vs. SUPERINTENDENT OF POLICE
|
October 28, 2010 |
|
T Y ANNAMMA Vs. STATE OF KERALA
|
December 2, 2010 |
|
T. ABDUL AZEEZ, S/O T. KUNHEEDU Vs. THE GENERAL MANAGER,
|
September 8, 2010 |
|
T. APPUNNI, U.D. CLERK (HIGHER GRADE) Vs. COMMISSIONER FOR RURAL DEVELOPMENT,
|
September 7, 2010 |
|
T. ASHOK KUMAR Vs. STATE OF KERALA,
|
June 8, 2010 |
|
T. KAISUDEEN S/O. MUHAMMED YUSUFF Vs. THE STATE OF KERALA,
|
April 8, 2010 |
|
T. STEPHENSON Vs. STATE OF KERALA AND ORS.
|
August 30, 2010 |
|
T. SURESH KUMAR Vs. THE KERALA STATE ROAD TRANSPORT,
|
July 27, 2010 |
|
T.A. SUKUMARAN, S/O. ARAMUGHAN Vs. THE STATE OF KERALA AND ORS.
|
November 1, 2010 |
|
T.A. SULOCHANA AND K.K. BHAVANI Vs. KERALA STATE CO-OPERATIVE EMPLOYEES,
|
October 27, 2010 |
|
T.A. VASUDEVAN Vs. THE CHAIRMAN AND
|
October 14, 2010 |
|
T.C. ROY Vs. UNITED INDIA INSURANCE CO. LTD.,
|
July 30, 2010 |
|
T.D. JOSE S/O. LATE DEVASSY Vs. V.S. SOMASUNDARAN S/O. VALATH SREEDHARAN
|
April 6, 2010 |
|
T.D. SAJI S/O. URMIS DEVASSY Vs. BIJU. K.D S/O. DEVASSY,
|
November 1, 2010 |
|
T.G. MATHEW Vs. CHERIYANADU PANCHAYATH
|
July 9, 2010 |
|
T.K. ALIKUTTY S/O MOHAMMED HAJI Vs. SHAJI
|
September 9, 2010 |
|
T.K. BHASKARAN Vs. PARAKKANDY THAHA
|
April 6, 2010 |
|
T.K. BIJU, S/O. T.G. KUNJUMON Vs. STATE OF KERALA, REPRESENTED BY THE
|
September 9, 2010 |
|
T.K. RAJMOHAN Vs. STATE OF KERALA
|
July 28, 2010 |
|
T.K. SHINY D/O KUNJAPPU Vs. STATE OF KERALA AND K.S. SUMATHY
|
September 14, 2010 |
|
T.L. OUSEPH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 31, 2010 |
|
T.N. PRATHAPAN Vs. SRI KHALID MUNDAPPILLY
|
August 13, 2010 |
|
T.P. ABDUL MUTHALIB Vs. THE SECRETARY, PADNE GRAMA PANCHAYATH AND ORS.
|
August 18, 2010 |
|
T.P. JOSHY S/O. PADMANABHAN Vs. STATE OF KERALA,
|
October 12, 2010 |
|
T.P. UNNENKUTTY, S/O. KUNCHIPOKKU Vs. THE UNION OF INDIA (UOI) REP. BY SECRETARY,
|
November 10, 2010 |
|
T.R. RAJAN S/O. RANGANATHAN Vs. STATE OF KERALA,
|
March 19, 2010 |
|
T.R. SUNIL S/O RAGHAVAN Vs. MONSON SAMUEL AND THE STATE OF KERALA
|
August 4, 2010 |
|
T.R. VEERAKUMAR Vs. REMANI THANKACHI AND RENUKA DEVI
|
July 2, 2010 |
|
T.R. VIJAYAN AND ORS. Vs. THE STATE BANK OF INDIA,
|
September 14, 2010 |
|
T.S. PUSHPAMMA W/O. (LATE) PONNAPPAN, Vs. A. SAIFUDEEN, MANAGING PARTNER AND THE ORIENTAL INSURANCE COMPANY LIMITED
|
January 21, 2010 |
|
T.S. SAJI MON, MANAGING PARTNER Vs. THIRUVANVANDOOR GRAMA PANCHAYAT,
|
January 4, 2010 |
|
T.T. DEVAYANI Vs. KERALA MOTOR WORKERS WELFARE FUND BOARD AND
|
August 31, 2010 |
|
T.V. ATHIRA Vs. AMITHA T.A. AND ORS.
|
October 8, 2010 |
|
T.V. MOHANDAS, CONDUCTOR, KSRTC Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 19, 2010 |
|
TAJ MALABAR Vs. DEPUTY DIRECTOR; RECOVERY OFFICER
|
August 30, 2010 |
|
TATA TEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 21, 2010 |
|
TCM LTD Vs. COMMISSIONER OF INCOME TAX
|
November 2, 2010 |
|
TELMA ANTONY Vs. THE SUPERINTENDENT OF POLICE,
|
May 21, 2010 |
|
TEMPLE ADVISORY COMMITTEE Vs. TRAVANCORE DEVASWOM BOARD
|
October 5, 2010 |
|
TERUMO PENPOL LIMITED Vs. STATE OF KERALA
|
October 11, 2010 |
|
THAJUDEEN A Vs. INTELLIGENCE INSPECTOR
|
August 10, 2010 |
|
THALIPARAMBA MUNICIPAL VANITHA SERVICE SAHAKARANA SANGHAM LTD Vs. INCOME TAX OFFICER TDS
|
February 25, 2010 |
|
THAMPI SEBASTIAN Vs. THE FEDERAL BANK LIMITED
|
August 12, 2010 |
|
THAMPY ABRAHAM Vs. P G RAJENDRAN NAIR
|
December 10, 2010 |
|
THANGAL KUNJU MUSALIAR COLLEGE Vs. UNIVERSITY OF KERALA AND THE VICE CHANCELLOR
|
December 8, 2010 |
|
THANISSERYKANDY ESSA Vs. K KARUNAKARAN
|
November 30, 2010 |
|
THANKACHAN Vs. JOSE JOSEPH
|
December 21, 2010 |
|
THANKACHAN S/O. NARAYANAN Vs. STATE OF KERALA
|
March 19, 2010 |
|
THANKAM Vs. SUPERINTENDENT OF POLICE THRISSUR
|
October 19, 2010 |
|
THANKAM PAUL Vs. CITY HOSPITAL PVT LTD
|
October 8, 2010 |
|
THANKAMMA Vs. PUSHPAMMA ALIAS PUSHPA
|
August 16, 2010 |
|
THANKAMMA JOSE ALIAS ROSSA Vs. STATE OF KERALA
|
November 1, 2010 |
|
THANKAPPAN Vs. SUB INSPECTOR OF POLICE
|
October 28, 2010 |
|
THANKAPPAN Vs. CHANDRAMATHY PUKKUMPURATH HOUSE
|
December 3, 2010 |
|
THANKAPPAN Vs. VELAYUDHAN NADAR NARAYAN NADAR
|
September 14, 2010 |
|
THANSEER K S S/O E KAMARUDHEEN AND E KAMARUDHEEN S/O ESMAIL PILLAI Vs. STATE OF KERALA; KERALA PRIVATE MEDICAL COLLEGE AND CHAIRMAN, TRAVANCORE MEDICAL COLLEGE
|
November 16, 2010 |
|
THARIYAN Vs. DISTRICT COLLECTOR
|
October 19, 2010 |
|
THARUPEEDIKAYIL SAYED MOHAMMED Vs. REGIONAL PASSPORT OFFICER AND THE SENIOR IMMIGRATION OFFICER
|
September 28, 2010 |
|
THATCHARAKKAL SUDHEER KUMAR AND PATHUMMAYI Vs. PARAMBIL MOOSAKOYA,
|
October 19, 2010 |
|
THATHRADAN VEEDU RAJESH Vs. PASSPORT OFFICER
|
November 11, 2010 |
|
THATTIL KOCHUVAREED EDUCATIONAL AND ORS. Vs. YAMUNA RAGHAVAN W/O. LATE T.R. RAGHAVAN AND ORS.
|
April 9, 2010 |
|
THAYYIL KUMARAN Vs. STATE OF KERALA AND ORS.
|
August 30, 2010 |
|
THAYYIL VISALAKSHI Vs. SWARGA LODGE
|
November 4, 2010 |
|
THAZHEPURAM NABEESU Vs. STATE OF KERALA,
|
July 13, 2010 |
|
THE CANNANORE CO-OPERATIVE SPINNING Vs. THE COMMISSIONER OF CENTRAL EXCISE,
|
October 8, 2010 |
|
THE CHAIRMAN VEMBANATTUKAYAL SAMRAKSHANA Vs. THE DISTRICT COLLECTOR AND ORS.
|
July 19, 2010 |
|
THE CHAIRMAN, GOVERNING BODY AND Vs. THE STATE OF KERALA,
|
September 2, 2010 |
|
THE COMMONWEALTH TRUST (INDIA) LTD. Vs. COMTRUST WAVING FACTORY,
|
August 19, 2010 |
|
THE DIRECTOR GENERAL OF INCOME TAX, Vs. M.K. SURENDRAN S/O. KUNHAMBU
|
January 8, 2010 |
|
THE DIVISIONAL MANAGER Vs. THE LABOUR COURT OF QUILON AND
|
April 8, 2010 |
|
THE EXECUTIVE ENGINEER Vs. THE GENERAL SECRETARY AND THE INDUSTRIAL TRIBUNAL
|
April 6, 2010 |
|
THE FEDERAL BANK LTD. Vs. SRI C.P. AUGUSTINE
|
May 20, 2010 |
|
THE FERTILIZERS AND CHEMICALS Vs. P.G. RADHAKRISHNAN NAIR AND ORS.
|
October 8, 2010 |
|
THE HEADMASTER AND THE MANAGER Vs. P.A. SMITHA W/O. RAJEEV C. MENON,
|
October 4, 2010 |
|
THE K.M.M. TITANIUM EMPLOYEES UNION Vs. THE STATE OF KERALA AND ORS.
|
January 6, 2010 |
|
THE KERALA CHAMBER OF COMMERCE Vs. GOVERNMENT OF KERALA AND ORS.
|
August 4, 2010 |
|
THE KERALA PUBLIC SERVICE COMMISSION AND THE DISTRICT OFFICER Vs. KRISHNAN P. AND THE DISTRICT CO-OPERATIVE BANK
|
February 15, 2010 |
|
THE MANAGER, ST. MICHAEL, S. COLLEGE, Vs. THE UNIVERSITY OF KERALA,
|
April 6, 2010 |
|
THE MAVELIKKARA MUNICIPALITY Vs. NIRMALA W/O. STEPHEN, SUBSTITUTE AND THE DIRECTOR OF URBAN AFFAIRS
|
January 6, 2010 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. VELAPPAN NAIR S/O. RAMAN PILLAI,
|
January 7, 2010 |
|
THE NATIONAL INSURANCE CO. LTD. Vs. WILSON P.G.,
|
November 3, 2010 |
|
THE NEELOOR SERVICE CO-OP. BANK LTD. Vs. THE STATE OF KERALA,
|
February 15, 2010 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. RADHAKRISHNAN, S/O. BALAN AND A.S. SANTHOSHKUMAR, S/O. SUBRAMANIAM
|
September 20, 2010 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. M.P.T. ABDUL JABBAR, S/O. K.K.
|
October 11, 2010 |
|
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ANUPAMA JASMINE D/O GOPALAKRISHNAN NAIR
|
September 3, 2010 |
|
THE RUBBER BOARD Vs. THE STATE OF KERALA AND ORS.
|
October 28, 2010 |
|
THE SECRETARY TO GOVERNMENT OF KERALA AND THE ASSISTANT COMMISSIONER Vs. PREMIER BREWERIES LTD.
|
October 6, 2010 |
|
THE SECRETARY, UZHAVOOR GRAMA PANCHAYATH AND THE UZHAVOOR GRAMA PANCHAYATH Vs. C.D. SUKUMARAN NAIR AND THE ASSISTANT EXECUTIVE ENGINEER
|
September 22, 2010 |
|
THE SPECIAL TAHSILDAR (LA) Vs. K.V. ARUMUGHAN AND ORS.
|
July 16, 2010 |
|
THE STATE OF KERALA, Vs. RAMACHANDRAN V.K
|
May 31, 2010 |
|
THE SUB DIVISIONAL INSPECTOR OF POST, Vs. SOBHANA SIVADASAN W/O. SIVADASAN
|
February 15, 2010 |
|
THE TATA IRON AND STEEL CO. LTD. Vs. PATTASSERIL PVT. LTD., BOYS HIGH,
|
May 20, 2010 |
|
THE THRIKKAKARA GRAMA PANCHAYATH Vs. RELIANCE HYPER MART LTD. AND THE TRIBUNAL FOR LOCL SELF
|
April 7, 2010 |
|
THE TRAVANCORE RUBBER MARKETING AND Vs. SUNNY CHERIAN,
|
October 11, 2010 |
|
THEYYAMPATTIL JEWELLERY Vs. INTELLIGENCE OFFICER
|
October 4, 2010 |
|
THEYYOTTUCHIRA NISHATH Vs. THE RETURNING OFFICER AND ORS.
|
October 21, 2010 |
|
THILAKAN Vs. N K RAMAN
|
December 21, 2010 |
|
THIRUMALI KUMAR Vs. STATE
|
February 3, 2010 |
|
THIRUMUTHY Vs. THOMAS PAUL
|
October 4, 2010 |
|
THIRUVANANTHAPURAM CORPORATION Vs. IRUMKULANGARA DURGA BHAGAVATHY
|
December 21, 2010 |
|
THITHEEBI Vs. M S IMBICHIPATHUMABI ALIAS BEEVI
|
September 30, 2010 |
|
THODUPUZHA TALUK GENERAL MARKETING CO OP SOCIETY Vs. MOCHAEL SEBASTIAN
|
February 9, 2010 |
|
THOMAS Vs. SECRETARY
|
May 28, 2010 |
|
THOMAS Vs. KARUNAKARAN NAIR
|
May 19, 2010 |
|
THOMAS Vs. STATE OF KERALA
|
August 4, 2010 |
|
THOMAS Vs. SUDHA
|
October 12, 2010 |
|
THOMAS Vs. GOKULAM CHIT AND FINANCE CO PVT LTD
|
December 3, 2010 |
|
THOMAS AND ORS Vs. STATE OF KERALA AND P RAJKUMAR, S/O LATE PURUSHO THAMAN
|
November 23, 2010 |
|
THOMAS ANTONY S/O. LATE ANTONY MATHEW Vs. THE RECOVERY OFFICER AND
|
June 9, 2010 |
|
THOMAS CHACKO Vs. K U MATHEW
|
December 21, 2010 |
|
THOMAS E J Vs. STATE OF KERALA
|
December 1, 2010 |
|
THOMAS GEORGE Vs. VINOD KUMAR
|
October 19, 2010 |
|
THOMAS JOHN Vs. STATE BANK OF INDIA
|
August 6, 2010 |
|
THOMAS JOHN Vs. STATE OF KERALA
|
January 2, 2010 |
|
THOMAS JOHN Vs. K.C. JOHN, S/O. CHACKO AND ORS.
|
September 23, 2010 |
|
THOMAS JOHN MUTHOOT Vs. STATE OF KERALA
|
February 2, 2010 |
|
THOMAS KOSHY Vs. STATE OF KERALA
|
June 25, 2010 |
|
THOMAS MATHEW Vs. T M THILAKARAJAN
|
December 6, 2010 |
|
THOMAS P L Vs. STATE OF KERALA
|
December 2, 2010 |
|
THOMAS T V Vs. SUB INSPECTOR OF POLICE
|
October 4, 2010 |
|
THOMAS V T Vs. DISTRICT COLLECTOR ALAPPUZHA
|
August 3, 2010 |
|
THOMAS VARGHESE Vs. T P PHILIP
|
December 10, 2010 |
|
THOMAS. K.D, DIRECTOR AND SKARIA. K.A, PRESIDENT Vs. ASSISTANT REGISTRAR (PLANNING) AND ORS.
|
October 15, 2010 |
|
THOMSON C VARGHESE Vs. STATE OF KERALA
|
October 26, 2010 |
|
THRESIAMMA A V Vs. UNIVERSITY OF CALICUT
|
October 29, 2010 |
|
THRESIAMMA BABY Vs. RAJESH KUMAR SINGH IAS
|
October 27, 2010 |
|
THRESIAMMA MANSHOVEN Vs. MANSHOVEN JACQUES JOSEPH
|
October 22, 2010 |
|
THRESSIA @ KOCHU THRESSIA Vs. VAREETHA D/O THRESSAMMA
|
September 3, 2010 |
|
THRESSIAMMA Vs. STATE OF KERALA
|
September 28, 2010 |
|
THRISSUR MUNICIPALITY Vs. THRESSIAMMA GEORGE AND ORS.
|
July 6, 2010 |
|
THULASEEDHARA KURUP Vs. KERALA STATE ELECTRICITY BOARD AND ORS.
|
September 3, 2010 |
|
THULASEEDHARAN Vs. VINOD
|
December 10, 2010 |
|
THULASI KUMARI Vs. VIDYA R , D/O V J RAVINDANATHA AND ORS
|
November 30, 2010 |
|
THULASIBHAI Vs. STATE OF KERALA
|
September 23, 2010 |
|
THUSHARA L. UNNI Vs. THE MANAGER, PERUMAL KOVIL DEVASWOM,
|
September 22, 2010 |
|
THYSSENKRUPP ELEVATOR I PVT LTD Vs. STATE OF KERALA
|
September 27, 2010 |
|
TOM JOSEPH Vs. KURIAN JOSEPH
|
December 22, 2010 |
|
TOM THOMAS Vs. COMMISSIONER OF INCOME TAX
|
February 8, 2010 |
|
TOMY A.J. Vs. STATE BANK OF TRAVNCORE,
|
June 4, 2010 |
|
TOMY ANTONY Vs. STATE OF KERALA
|
October 20, 2010 |
|
TOMY JSOEPH S/O JOSEPH Vs. INASU S/O GEORGE,
|
August 19, 2010 |
|
TONY KUNJUVAREETHU Vs. LINY TONY
|
May 17, 2010 |
|
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR OF LOCAL FUND
|
November 16, 2010 |
|
TRAVANCORE DEVASWOM BOARD Vs. V N RAMAKRISHNA PILLAI
|
December 21, 2010 |
|
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER
|
October 5, 2010 |
|
TREASA Vs. EXECUTIVE ENGINEER K S E B
|
December 2, 2010 |
|
TREASA CHACKO, SECRETRAY; JANET AUGUSTINE; STELLA SEMENTHI, PRINCIPAL Vs. SUPERINTENDENT OF POLICE AND ORS
|
August 4, 2010 |
|
TREESA INCHODY Vs. MATHEW THOMAS
|
September 23, 2010 |
|
TREESA IRISH Vs. CENTRAL PUBLIC INFORMATION OFFICER
|
August 30, 2010 |
|
TRESA RADHAKRISHNAN Vs. K A HASHIM
|
October 21, 2010 |
|
TRIBAL MISSION Vs. STATE OF KERALA
|
August 18, 2010 |
|
TRICHUR WHOLESALE CO OPERATIVE Vs. ASSISTANT PROVIDENT FUND
|
December 15, 2010 |
|
TRIVANDRAM GOLF CLUB Vs. STATE OF KERALA
|
January 13, 2010 |
|
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA
|
May 17, 2010 |
|
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA AND ORS.
|
July 8, 2010 |
|
U K ABDUL RAZAK Vs. STATE OF KERLALA
|
December 21, 2010 |
|
U K BHASI Vs. KERALA STATE ELECTRICITY BOARD
|
October 19, 2010 |
|
U MARIAKUTTY Vs. STATE OF KERALA
|
December 3, 2010 |
|
U. DAYABHANU Vs. SAVITHRI W/O RAMAKRISHNAN
|
September 3, 2010 |
|
U. SHAJAHAN, S/O. USEF Vs. THE SUB INSPECTOR OF POLICE AND ANISH, S/O. SASI
|
October 28, 2010 |
|
UCHAMBALLY THATTARI DAMU S/O. CHATHU Vs. THE SPECIAL TAHSILDAR (LA)
|
September 13, 2010 |
|
UCHAMBALLY THATTARI YESODA Vs. SPECIAL TAHSILDAR LA THALASSERY
|
October 14, 2010 |
|
UDAYABHANU Vs. T M PHILIP
|
November 30, 2010 |
|
UDAYABHANU Vs. SATHYADEVAN
|
November 30, 2010 |
|
UDAYABHANU Vs. JANKI
|
November 11, 2010 |
|
UDAYAKUMAR Vs. RAJALEKSHMI
|
October 7, 2010 |
|
UDAYAVARMA RAJA Vs. STATE OF KERALA
|
October 26, 2010 |
|
ULAHANNAN Vs. MATHAI
|
October 3, 2010 |
|
UMA Vs. STATE OF KERALA
|
August 20, 2010 |
|
UMESH K.P. S/O. SHRI DAMODARAN K.P. Vs. STATE OF KERALA, REPRESENTED BY SECRETARY AND ORS.
|
September 23, 2010 |
|
UMMAR K Vs. DISTRICT COLLECTOR COLLECTORATE
|
October 27, 2010 |
|
UMMER Vs. A S UPAREESWARAN
|
November 29, 2010 |
|
UMMER Vs. STATE OF KERALA
|
February 23, 2010 |
|
UMMER K. Vs. THE DISTRICT COLLECTOR
|
August 13, 2010 |
|
UMMER K. S/O. ALI AND FATHIMA SAMAD W/O. ABDUL SAMAD Vs. STATE THROUGH S.H.O.
|
April 5, 2010 |
|
UNIL D Vs. BHASKARA PILLAI
|
December 1, 2010 |
|
UNION OF INDIA Vs. P J MARY
|
December 10, 2010 |
|
UNION OF INDIA Vs. SHIVAM INTERNATIONAL
|
December 22, 2010 |
|
UNION OF INDIA Vs. ALL KERALA ASSN FOR THE MENTALLY RETARD
|
December 15, 2010 |
|
UNION OF INDIA Vs. M ACHUTHAN
|
December 14, 2010 |
|
UNION OF INDIA Vs. JOSE DOMINIC MANAGING DIRECTOR
|
October 22, 2010 |
|
UNION OF INDIA Vs. JANAKIDAS
|
January 11, 2010 |
|
UNION OF INDIA Vs. CHANDRAN
|
June 7, 2010 |
|
UNION OF INDIA Vs. S GOPINATHA PANICKER
|
October 5, 2010 |
|
UNION OF INDIA Vs. D P SREELATHA
|
October 5, 2010 |
|
UNION OF INDIA (UOI) AND ORS. Vs. CHANDRASEKHARAN. T
|
August 19, 2010 |
|
UNION OF INDIA (UOI) REPRESENTED BY SECRETARY AND ORS. Vs. M.K. VINCENT, SEPOY, CENTRAL EXCISE
|
May 26, 2010 |
|
UNION OF INDIA (UOI), Vs. P. BALARAJAN, RETIRED TECHNICIAN
|
May 17, 2010 |
|
UNION OF INDIA (UOI), Vs. JAYASREE
|
August 11, 2010 |
|
UNION OF INDIA AND ORS Vs. N VAMANAM NAMBOOTHIRI
|
July 12, 2010 |
|
UNION OF INDIA, Vs. SAMUEL THOMAS S/O. LATE SHRI. A.T. SAMUEL,
|
October 12, 2010 |
|
UNION PUBLIC SERVICE COMMISSION Vs. A MOHANAN
|
March 16, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. BABY
|
March 22, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. MARIAMMA GEORGE
|
February 18, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. VANIMEL PANCHAYAT
|
May 17, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. VELAYUDHAN
|
September 20, 2010 |
|
UNITED INDIA INSURANCE CO LTD Vs. S MANIKANDAN
|
November 9, 2010 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. SHIBU
|
November 15, 2010 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. LEKSHMI NARAYANAN
|
September 27, 2010 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. MANOJ
|
June 14, 2010 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. RAJAN H S/O HARIDASAN AND ANR
|
August 30, 2010 |
|
UNITED INDIA INSURANCE COMPANY LTD. Vs. ABDULLA, S/O. KHADER,
|
November 9, 2010 |
|
UNITED SPIRITS LTD Vs. STATE OF KERALA AND ANR
|
August 10, 2010 |
|
UNITED SPIRITS LTD. Vs. STATE OF KERALA,
|
October 8, 2010 |
|
UNITY HOSPITAL P LTD Vs. STATE OF KERALA
|
December 21, 2010 |
|
UNIVERSITY OF CALICUT Vs. THARANALLUR EDUCATIONAL AND CULTURAL
|
July 28, 2010 |
|
UNNI Vs. STATE OF KERALA
|
December 14, 2010 |
|
UNNI S. KUMAR, S/O. V. SASIKUMAR Vs. MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
|
November 10, 2010 |
|
UNNI S/O. DEVARAJAN AND SHAILENDRAN @ MONKUTTAN Vs. STATE OF KERALA AND SRI AJITH S/O. BAHULEYAN
|
January 1, 2010 |
|
UNNIKRISHNAN Vs. SREEJA UNNIKRISHNAN
|
December 23, 2010 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
November 10, 2010 |
|
UNNIKRISHNAN P Vs. STATE OF KERALA
|
October 28, 2010 |
|
UNNIKRISHNAN VAYALAKKARA Vs. K NIRMALA
|
November 8, 2010 |
|
UNNIMON Vs. STATE OF KERALA
|
October 22, 2010 |
|
UPASANA COLLEGE OF NURSING Vs. KERALA UNIVERSITY FOR HEALTH AND ALLIED SCIENCES
|
October 1, 2010 |
|
USEPH ALIAS KODUVALLY RAFEEQUE Vs. STATE OF KERALA
|
October 8, 2010 |
|
USHA Vs. K S MONI
|
October 12, 2010 |
|
USHA DEVI Vs. STATE OF KERALA
|
October 5, 2010 |
|
USHA KUMARI Vs. STATE OF KERALA
|
July 6, 2010 |
|
USHA LOUIS Vs. STATE OF KERALA
|
November 25, 2010 |
|
USHAKUMARI Vs. STATE OF KERALA
|
December 1, 2010 |
|
USHAKUMARI K T Vs. UNION OF INDIA
|
October 5, 2010 |
|
USMAN HALIYADAN Vs. STATE OF KERALA
|
August 2, 2010 |
|
UTHAMAN Vs. STATE OF KERALA
|
August 17, 2010 |
|
V A BABU Vs. STATE OF KERALA
|
December 21, 2010 |
|
V A JAMES Vs. STATE OF KERALA
|
August 13, 2010 |
|
V A PAKKAI Vs. P T SYAM
|
December 10, 2010 |
|
V ABOOBACKER SIDHEEK Vs. STATE OF KERALA
|
March 26, 2010 |
|
V C NAIR Vs. AIR INDIA
|
November 9, 2010 |
|
V C VASUMATHY Vs. UNION OF INDIA
|
November 8, 2010 |
|
V DIVAKARAN Vs. THANKA
|
November 9, 2010 |
|
V G RAMACHANDRAN NAIR Vs. CHAIRMAN
|
September 15, 2010 |
|
V GANGADEVI Vs. SPECIAL TAHSILDAR
|
September 27, 2010 |
|
V J JACOB Vs. DISTRICT COLLECTOR ALAPPUZHA
|
December 10, 2010 |
|
V J PHILIP Vs. UNIVERSITY OF CALICUT
|
October 20, 2010 |
|
V K ABDUL ASELIS Vs. STATE OF KERALA
|
August 31, 2010 |
|
V K ABUL JALEEL Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT AND OTHERS
|
December 23, 2010 |
|
V K GEORGE Vs. STATE OF KERALA
|
November 11, 2010 |
|
V K GOPI Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
|
May 26, 2010 |
|
V K GOPINATHAN NAIR Vs. T R BALAKRISHNAN
|
November 12, 2010 |
|
V K LAKSHMANAN Vs. K B SUKUMARAN
|
December 8, 2010 |
|
V K MOHAMMED Vs. T K HUMYOON
|
August 18, 2010 |
|
V K RAJU Vs. REGISTRAR KERALA AGRICULTURAL
|
November 8, 2010 |
|
V K RAMAKRISHNAN Vs. STATE OF KERALA
|
October 14, 2010 |
|
V K SHANTHI Vs. K G PARASANNAN
|
February 1, 2010 |
|
V L PRASANTH Vs. VIJAYALEKSHMI
|
December 21, 2010 |
|
V L RADHAKRISHNAN NAIR Vs. HARIDAS M P
|
December 3, 2010 |
|
V M MOHANAN NAMBOOTHIRI Vs. SECRETARY
|
October 20, 2010 |
|
V MOHANAN S/O GOPI Vs. STATE OF KERALA AND ORS
|
August 30, 2010 |
|
V N PARAMESWARAN POTTY Vs. STATE OF KERALA
|
July 19, 2010 |
|
V O VAKKAN AND SONS Vs. STATE OF KERALA
|
July 30, 2010 |
|
V P SAMEERA USMAN Vs. E C MAMMED ALIAS CHERIYA MAMMED
|
September 20, 2010 |
|
V P SHAJI Vs. LABOUR COURT KOLLAM
|
January 28, 2010 |
|
V P SURESH BABU Vs. CHIEF ENGINEER HRM
|
September 23, 2010 |
|
V P VASU Vs. K SAROJINI
|
October 4, 2010 |
|
V P VIJAYAN Vs. DIRECTOR OF CIVIL SUPPLIES
|
November 10, 2010 |
|
V PADMINI AND ORS Vs. NOREEN NAQVI
|
December 6, 2010 |
|
V PRAFULLCHANDRAN NAIR Vs. STATE OF KERALA
|
October 21, 2010 |
|
V R CHANDRASEKHARAN ELAYIDOM Vs. V K GOPINATHAN ELAYIDOM
|
November 8, 2010 |
|
V R PREMALATHA Vs. RAJESH KUMAR SINGH IAS
|
October 28, 2010 |
|
V R RAVEENDRAN Vs. M SAROJINI
|
January 20, 2010 |
|
V R VENUGOPALAN Vs. SECRETARY TRIPUNITHURA MUNICIPALITY
|
September 14, 2010 |
|
V RAMACHANDRAN Vs. N HARIKRISHNAN
|
November 9, 2010 |
|
V RAMAKRISHNAN Vs. STATE OF KERALA
|
September 30, 2010 |
|
V S GOPALAN Vs. STATE OF KERALA
|
June 4, 2010 |
|
V S LEE Vs. STATE OF KERALA
|
January 22, 2010 |
|
V S LEE Vs. STATE OF KERALA
|
January 20, 2010 |
|
V S MURALEEDHARAN Vs. M M PRABHAKARAN; MANAGING DIRECTOR
|
January 6, 2010 |
|
V S RADHAKRISHNAN, SENIOR PROCESS AND ORS Vs. FERTILIZERS AND CHEMICALS TRAVANCORE, GENERAL MANAGER (HUMAN RESOURCE) AND ASSISTANT MANAGER (PRODUCTION)
|
November 23, 2010 |
|
V S REDDY Vs. EXCEL GLASSES LTD
|
March 4, 2010 |
|
V S SAJI Vs. STATE OF KERALA
|
October 5, 2010 |
|
V SANALKUMAR Vs. TAHSILDAR CHIRAYINKEEZHU TALUK
|
August 17, 2010 |
|
V SUNIL Vs. TRACO CABLE COMPANY LTD
|
August 4, 2010 |
|
V T JAYALAKSHMI Vs. JAYATHILAKAN
|
December 22, 2010 |
|
V T MATHEW Vs. FR T H HOZAKIVIL
|
November 11, 2010 |
|
V T MUJEEB RAHMAN Vs. PILIKAL NAFEESA
|
August 4, 2010 |
|
V V WILSON Vs. SUB REGISTRAR RAJAKUMARY SUB REGISTRY
|
October 8, 2010 |
|
V VELAYUDHAN Vs. PURUSHOTHAMAN
|
November 9, 2010 |
|
V. ACHUTHAN Vs. V.A. NISHADMON
|
April 8, 2010 |
|
V. GOPINATHAN NAIR S/O. VASU PILLAI Vs. SUB-INSPECTOR OF POLICE,
|
May 25, 2010 |
|
V. SANTHAKUMARI AMMA, MANAGER Vs. UNIVERSITY OF KERALA AND THE VICE CHANCELLOR
|
October 7, 2010 |
|
V. SIVASANKARAN NAIR Vs. P.N. SULOCHANA, W/O V. SIVASANKARAN NAIR
|
September 27, 2010 |
|
V.C. BHASKARAN, S/O. CHATHAN Vs. SMT. R.S. ANU
|
October 8, 2010 |
|
V.D. PONNAPPAN S/O DAMODARAN Vs. REVAMMA D/O PENNAMMA AND ORS.
|
September 3, 2010 |
|
V.F. GEORGE S/O. FRANCIS Vs. THE KERALA STATE ROAD TRANSPORT,
|
September 3, 2010 |
|
V.G. RAJILAL AND ANOTHER Vs. STATE OF KERALA
|
April 9, 2010 |
|
V.K. ANIL KUMAR Vs. S. RAJESH KUMAR AND ORS.
|
July 23, 2010 |
|
V.K. SHEEJA, SPECIAL VILLAGE OFFICER Vs. THE COMMISSIONER OF LAND REVENUE AND THE ADDITIONAL COMMISSIONER OF LAND
|
June 2, 2010 |
|
V.M. LAKSHMANAN AND Vs. SUPERINTENDENT, GOVERNMENT HOSPITAL AND
|
July 8, 2010 |
|
V.M. THANKACHAN Vs. BHARANICAVU GRAMA PANCHAYAT AND ORS.
|
July 7, 2010 |
|
V.N. SAJI Vs. CHIEF ENGINEER, PWD (ROADS AND BRIDGES),
|
September 30, 2010 |
|
V.O. JOSE AND THE SECRETARY Vs. STATE OF KERALA, REP. BY ITS SECRETARY
|
September 15, 2010 |
|
V.O. OUSEPH Vs. ABY PETER AND ANR
|
January 12, 2010 |
|
V.P. ABDUL KHADER S/O HASSANKUTTY AND Vs. STATE OF KERALA,
|
August 19, 2010 |
|
V.P. ANTONY Vs. STATE OF KERALA AND SPECIAL TAHASILDAR (LA)
|
April 5, 2010 |
|
V.S. JUNAITHA Vs. KERALA STATE WAKF BOARD AND CHIEF EXECUTIVE OFFICER, KERALA STATE
|
January 12, 2010 |
|
V.S. RAJESH S/O. SREEDHARAN NAIR Vs. DIVISIONAL FOREST OFFICER AND THE RANGE OFFICER
|
February 19, 2010 |
|
V.T. REGHUNATH, SPECIAL JUDGE Vs. STATE OF KERALA, HIGH COURT OF KERALA AND THE REGISTRAR GENERAL
|
October 12, 2010 |
|
VAISAKH K S Vs. UNIVERSITY OF KERALA TRIVANDRUM
|
October 12, 2010 |
|
VALANCHERY GRAMA PANCHAYAT Vs. STATE OF KERALA
|
February 16, 2010 |
|
VALAPPIL AZEEZ Vs. MOIDU AMMAD
|
February 9, 2010 |
|
VALAVIL DEVI Vs. THE SPECIAL TAHSILDAR, L.A.
|
July 5, 2010 |
|
VALIYAVANGALASSERI BABU Vs. KALACHERIKADAVATH CHEKKAN ALIAS KUTTIALI
|
October 27, 2010 |
|
VALLI AMMAL, W/O CHANDRAN Vs. ANNAMMA, W/O VELAYUDHAN AND ORS
|
December 3, 2010 |
|
VALSALA Vs. SEETHA
|
December 14, 2010 |
|
VALSALA ALIAS KOMALAM Vs. RAJAMMA
|
December 17, 2010 |
|
VALSALA VIJAYAN Vs. ASEEFA
|
December 20, 2010 |
|
VALSAMMA Vs. K C OOMMEN
|
December 6, 2010 |
|
VALSAN JEROME S/O ROCKEY Vs. ROCKEY S/O ANTHAPPAN AND ORS.
|
September 13, 2010 |
|
VALSAN MATATHAIL Vs. ASSISTANT EDUCATIONAL OFFICER
|
November 10, 2010 |
|
VAMALOCHANA Vs. AJAYAKUMAR AND V. SALIMKUMAR
|
May 26, 2010 |
|
VANNATHAMVEETTIL YOONUS S/O KADEESA Vs. VANNATHAMVEETTIL MOIDU S/O YUSAF
|
September 7, 2010 |
|
VARAMBAMURIYANTAKATH KATHEESUMMA Vs. KALARIKKAL PULLAIKUDI ANANDAN NAMBIAR
|
March 24, 2010 |
|
VAREED C R Vs. STATE BANK OF TRAVANCORE
|
October 13, 2010 |
|
VAREED JACOB Vs. JAYAKUMAR
|
June 7, 2010 |
|
VARGHESE Vs. STATE OF KERALA
|
July 20, 2010 |
|
VARGHESE Vs. MATHEW SIMON
|
January 25, 2010 |
|
VARGHESE Vs. SUPERINTENDENT OF POLICE
|
August 11, 2010 |
|
VARGHESE ANTONY Vs. TAHSILDAR RANNI TALUK
|
August 4, 2010 |
|
VARGHESE P R Vs. VARGHESE A J
|
December 14, 2010 |
|
VARGHESE POOPPALLY (CHERIYAN P. VARGHESE) AND P.C. SIBIMON Vs. THE STATE OF KERALA,
|
July 23, 2010 |
|
VARGHESE UKKEN Vs. STATE BANK OF INDIA
|
September 28, 2010 |
|
VARKEY Vs. UNION OF INDIA
|
December 8, 2010 |
|
VARKEY DEVASSIA,; P R ASHOKAN,; JOSE LUKOSE AND DIVAKARAN Vs. STATE OF KERALA
|
November 24, 2010 |
|
VARKY Vs. SUBASH
|
December 9, 2010 |
|
VASANTH, S/O DIVAKARAN Vs. THE DEPUTY DIRECTOR OF EDUCATION
|
September 13, 2010 |
|
VASANTH. C. KURUP Vs. CONTROLLER OF EXAMINATIONS, MAHATHMA AND PRINCIPAL, ATURASRAMAM N.S.S. HOMEO
|
July 21, 2010 |
|
VASANTHA Vs. STATE OF KERALA, SUPERINTENDENT OF POLICE AND SUB INSPECTOR OF POLICE
|
September 7, 2010 |
|
VASANTHA KUMARI Vs. L SRUTHI PADMAN
|
November 9, 2010 |
|
VASANTHKUMAR Vs. JAYANTHI KANAKADEVI
|
November 11, 2010 |
|
VASUDEVAN NAIR Vs. KANAKAMMA
|
November 15, 2010 |
|
VASUDEVAN NAMBOOTHIRI Vs. HAREESWARAN NAMBOOTHIRI
|
December 1, 2010 |
|
VASUDEVAN NAMBOOTHIRI Vs. STATE OF KERALA
|
September 9, 2010 |
|
VASUMATHY Vs. DEPUTY SUPERINTENDENT OF POLICE
|
November 11, 2010 |
|
VASUNDHARA Vs. SALLAS BENJAMIN
|
January 18, 2010 |
|
VAZHAYIL KARAYI VISHALAKSHI W/O. VIJAYAN Vs. THE SPECIAL TAHSILDAR, LAND ACQUISITION
|
June 14, 2010 |
|
VEDAVYASAN V B Vs. STATE OF KERALA; GURUVAYUR DEVASWOM MANAGING; ADMINISTRATOR, GURUVAYUR DEVASWOM; DEPUTY ADMINISTRATOR; K V PRAKASAN; T K SURESH, PASHUPALAKAN; ASOKAN, PASHUPALAKAN, KAVEEDU GOKULAM; UNNI NARAYANAN, PASHUPALAKAN
|
January 6, 2010 |
|
VEENA C V Vs. UNIVERSITY OF KERALA
|
November 9, 2010 |
|
VEERANKUTTY M Vs. SECRETARY
|
October 20, 2010 |
|
VELAYUDHAN MEMORIAL TRUST Vs. STATE OF KERALA
|
June 8, 2010 |
|
VELAYUDHAN NAIR, HEREDITARY TRUSTEE Vs. STATE OF KERALA AND ORS.
|
September 3, 2010 |
|
VELAYUDHAN P Vs. KERALA STATE COOPERATIVE EMPLOYEES PENSION BOARD
|
December 14, 2010 |
|
VELAYUDHAN PILLAI Vs. STATE OF KERALA
|
November 10, 2010 |
|
VENNILA Vs. ALEXANDER
|
September 24, 2010 |
|
VENU Vs. COMMISSIONER OF EXCISE
|
February 10, 2010 |
|
VENUGOPAL Vs. STATE OF KERALA
|
February 23, 2010 |
|
VENUGOPAL COMPANY Vs. M P SREEVALLY
|
December 3, 2010 |
|
VENUGOPALA KURUP Vs. DISTRICT COLLECTOR ALAPPUZHA
|
October 7, 2010 |
|
VENUGOPALAN NAIR Vs. MOHAMEDKUNHI
|
February 10, 2010 |
|
VENUGOPALAN V.R Vs. THE SECRETARY, STATE ELECTION COMMISSION AND ORS.
|
August 31, 2010 |
|
VENUMOHAN T Vs. STATE OF KERALA
|
March 18, 2010 |
|
VENUNATHAN Vs. STATE OF KERALA
|
November 8, 2010 |
|
VENUS PUBLISHING, TRAVELLERS SHOP Vs. COMMERCIAL MANAGER
|
December 10, 2010 |
|
VICAR JERUSALEM MARTHOMA CHURCH Vs. MAMMAN THOMAS
|
November 4, 2010 |
|
VICE CHANCELLOR Vs. JAISY K JOSEPH
|
July 28, 2010 |
|
VICTOR T THOMAS Vs. SUPERINTENDENT OF POLICE AND ORS
|
August 19, 2010 |
|
VIDEOCON INDUSTRIES LTD Vs. STATE OF KERALA
|
October 18, 2010 |
|
VIGNESH S.B. Vs. PADMANABHA PILLAI AND ORS.
|
November 12, 2010 |
|
VIGNESH SHARMA U Vs. STATE OF KERALA
|
January 27, 2010 |
|
VIJAI ANTONY MANNANAL AND ORS Vs. M G UNIVERSITY AND ORS
|
December 23, 2010 |
|
VIJAY LATEX PRODUCTS PVT. LTD. Vs. STATE OF KERALA REPRESENTED BY SECRETARY,
|
September 13, 2010 |
|
VIJAYA CHANDRAN Vs. SUB INSPECTOR OF POLICE
|
August 13, 2010 |
|
VIJAYA CHANDRAN W/O. CHANDRAN AND RAJEEV P.C. S/O. CHANDRAN Vs. SRI. V.C. SOORAJ,
|
September 13, 2010 |
|
VIJAYA RAGHAVAN Vs. SUB INSPECTOR OF POLICE
|
October 5, 2010 |
|
VIJAYAKUMAR Vs. VIJAYAN
|
September 27, 2010 |
|
VIJAYAKUMAR Vs. S I OF POLICE KAZHAKOOTTAM POLICE STATION
|
June 4, 2010 |
|
VIJAYAKUMAR Vs. C H BELRAJ
|
December 10, 2010 |
|
VIJAYAKUMARI Vs. RAMA KRISHNA PILLAI KATTOOR
|
November 4, 2010 |
|
VIJAYAKUMARI Vs. SHYLAJA D/O SATHYABHAMA AND ORS.
|
May 26, 2010 |
|
VIJAYAN Vs. SUB INSPECTOR OF POLICE, ADOOR
|
January 18, 2010 |
|
VIJAYAN Vs. STATE OF KERALA
|
March 12, 2010 |
|
VIJAYAN Vs. GOPINATHAN NAIR
|
March 19, 2010 |
|
VIJAYAN A. S/O. APPU Vs. STATE OF KERALA AND V. BINDU, VILLAGE OFFICER
|
May 20, 2010 |
|
VIJAYAN AND MALLIKA W/O VIJAYAN Vs. DHANALAKSHMI BANK LTD AND TAHSILDAR (RR)
|
December 14, 2010 |
|
VIJAYAN MENON Vs. ANSAL BUILDERS LTD
|
January 11, 2010 |
|
VIJAYAN PILLAI Vs. STATE OF KERALA
|
September 27, 2010 |
|
VIJAYARAGHAVAN E R Vs. STATE OF KERALA
|
March 30, 2010 |
|
VIJAYI VALSALA Vs. SUPERINTENDENT OF POLICE
|
September 29, 2010 |
|
VIJU E B Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
December 2, 2010 |
|
VIJU P.V. Vs. DEPUTY INSPECTOR GENERAL OF POLICE AND ORS.
|
May 20, 2010 |
|
VIKRAMAN Vs. STATE OF KERALA
|
February 15, 2010 |
|
VILASINIAMMA K.C., HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION AND DEPARTMENTAL PROMOTION COMMITTEE
|
September 28, 2010 |
|
VIMAL Vs. STATE
|
November 10, 2010 |
|
VIMAL ABDUL SALAM Vs. STATE
|
November 29, 2010 |
|
VIMALA NETTO Vs. MELLISON ANNIE RUDOLF NETTO
|
December 20, 2010 |
|
VIMALA SUNDRAM AND RAJAPPAN S/O APPU Vs. ELEMKUNNAPPUZHA GRAMA PANCHAYAT AND ORS
|
December 7, 2010 |
|
VINCENT CHRISTOPHER Vs. STATE OF KERALA AND ORS.
|
July 13, 2010 |
|
VINCENT, S/O ANDREW Vs. STATE OF KERALA AND ORS
|
December 14, 2010 |
|
VINEETH K G Vs. SUB INSPECTOR OF POLICE
|
November 8, 2010 |
|
VINJU RAJ Vs. MUHAMMED SALIM S/O. IBRAHIM,
|
November 1, 2010 |
|
VINOD Vs. KADEEJA UMMA
|
October 26, 2010 |
|
VINOD Vs. DEPUTY SUPERINTENDANT OF POLICE
|
September 28, 2010 |
|
VINOD Vs. STATE OF KERALA
|
September 17, 2010 |
|
VINOD K Vs. RAJI C T
|
November 1, 2010 |
|
VINOD K Vs. STATE OF KERALA
|
December 3, 2010 |
|
VINOD KUMAR Vs. DISTRICT COLLECTOR
|
December 23, 2010 |
|
VINOD MADHAVAN AND BIJU MADHAVAN Vs. STATE OF KERALA
|
January 6, 2010 |
|
VINOD R. Vs. SASIDHARAN
|
October 5, 2010 |
|
VINOD S/O MOHANAN Vs. SASIDHARAN S/O KRISHNAN
|
August 19, 2010 |
|
VINU Vs. REBIN SUNNY
|
October 18, 2010 |
|
VINU MERIN THOMAS W/O RAJEEV KURUVILA Vs. THE DIRECTOR OF PUBLIC INSTRUCTION,
|
September 3, 2010 |
|
VINU VARGHSESE Vs. SUPERINTENDENT OF POLICE
|
September 22, 2010 |
|
VIPIN Vs. STATE OF KERALA
|
September 23, 2010 |
|
VIPIN BABU Vs. DIRECTOR GENERAL OF POLICE
|
August 13, 2010 |
|
VIPIN E.N. S/O K.V. SEKHARAN Vs. KANNUR UNIVERSITY,
|
September 20, 2010 |
|
VIPIN V., S/O. VIDYADHARAN Vs. THE SUB-INSPECTOR OF POLICE AND ORS.
|
November 4, 2010 |
|
VISHNU A. Vs. THE CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
|
August 31, 2010 |
|
VISVAMBARAN P. A Vs. STATE OF KERALA
|
August 2, 2010 |
|
VISWAMBARAN K , PEON Vs. STATE OF KERALA,; DIRECTOR OF HEALTH SERVICE AND DISTRICT MEDICAL OFFICER (HEALTH)
|
November 30, 2010 |
|
VISWAMBARAN. T.S. Vs. STATE OF KERALA AND ORS.
|
January 4, 2010 |
|
VISWAMBHARAN Vs. STATE OF KERALA
|
November 10, 2010 |
|
VISWAMBHARAN NAIR K R Vs. STATE OF KERALA
|
January 29, 2010 |
|
VISWANATHAN Vs. LESLIE PHILIP
|
May 31, 2010 |
|
VISWANATHAN Vs. REJI PAUL
|
July 8, 2010 |
|
VIVISH THOMAS Vs. INTELLIGENCE INSPECTOR
|
December 15, 2010 |
|
VODAFONE ESSAR CELLULAR LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 17, 2010 |
|
VRINDAVAN APARTMENTS PVT LTD Vs. APPELLATE AUTHORITY
|
January 6, 2010 |
|
VYSAKH INTERNATIONAL HOTEL PVT LTD Vs. COMMISSIONER OF EXCISE
|
December 3, 2010 |
|
W RICHARD PRADEEPAM; RADHAKRISHNAN NAIR; ASHARAM BAGHOTIA; R S N NAIR S/O RAMAN PILLAI; K M KUNHIRAMAN; P NANU S/O KANNAN; C J JOSEPH Vs. UNION OF INDIA
|
January 4, 2010 |
|
WAYANAD DISTRICT WHOLESALE CONSUMERS CO OPERATIVE STORE LTD Vs. THOMAS
|
December 8, 2010 |
|
WELCARE MEDICAL AND EDUCATIONAL TRUST Vs. STATE OF KERALA
|
October 27, 2010 |
|
WEST BAKES OVENS PVT. LTD. Vs. N.J. BASURAN
|
September 3, 2010 |
|
WHIRLPOOL OF INDIA LTD Vs. STATE OF KERALA
|
October 12, 2010 |
|
WHIRLPOOL OF INDIA LTD. Vs. THE STATE OF KERALA,
|
June 8, 2010 |
|
WHIRPOOL OF INDIA LTD Vs. STATE OF KERALA
|
November 9, 2010 |
|
WILLIAM DAVID Vs. LINU MARY GEORGE
|
October 29, 2010 |
|
WILSON GEORGE Vs. STATE OF KERALA
|
October 4, 2010 |
|
WILSON JACOB, JUNIOR FIELD OFFICER AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
January 4, 2010 |
|
WILSON L Vs. STATE OF KERALA
|
February 24, 2010 |
|
WILSON MATHEW Vs. COMMISSIONER
|
October 5, 2010 |
|
WILSON S/O. C.O. VARGHESE Vs. DEEPA W/O. WILSON AND THE FAMILY COURT, M. ERNAKULAM
|
May 18, 2010 |
|
WIPRO GE HEALTHCARE PVT LTD Vs. DY COMMISSIONER OF APPEALS
|
September 24, 2010 |
|
WIPRO LTD Vs. SASI
|
March 16, 2010 |
|
WIRELESS TT INFO SERVICES LTD Vs. S I OF POLICE
|
July 27, 2010 |
|
XAVIER Vs. JOHN
|
December 7, 2010 |
|
XAVIER JOSEPH S/O. XAVIER M.J., Vs. D. DAS S/O. M. DAVID AND ORS.
|
January 4, 2010 |
|
XAVIER M O Vs. P C BINOY
|
October 22, 2010 |
|
XAVIER MICHAEL Vs. MATHAI VARGHESE
|
December 21, 2010 |
|
Y. SHAJAHAN Vs. STATE OF KERALA AND THE DIRECTOR OF SURVEY AND LAND RECORDS
|
September 7, 2010 |
|
YAMUNA GEORGE Vs. REGISTRAR
|
August 10, 2010 |
|
YAMUNA SANKAR Vs. THE STATE OF KERALA,
|
September 7, 2010 |
|
YASAR Vs. RANJITH K T
|
August 2, 2010 |
|
YESUDAS S/O. KUTTAN NADAR Vs. THE DIRECTOR GENERAL OF POLICE AND ORS.
|
September 13, 2010 |
|
YOONUS ALI VELLILAVUNKAL Vs. DEPUTY SUPERINTENDENT OF POLICE
|
December 23, 2010 |
|
YOUSAF Vs. SUB INSPECTOR OF POLICE
|
October 4, 2010 |
|
YOUSAF Vs. RUBEENA
|
September 8, 2010 |
|
YOUSAF HAJI Vs. REVENUE DIVISIONAL OFFICER
|
October 11, 2010 |
|
ZAMORIN RAJA OF CALICUT Vs. DIRECTOR OF LOCAL FUND AUDIT
|
June 15, 2010 |