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KALYANAKUMAR V Vs. STATE OF KERALA
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November 5, 2009 |
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RAJAN @ RAJU Vs. STATE OF KERALA
|
August 4, 2009 |
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SUJITH K. M Vs. STATE OF KERALA
|
October 21, 2009 |
|
A C VALSALA Vs. KERALA STATE WAREHOUSE CORPORATION; SECRETARY TO GOVERNMENT AGRICULTURE
|
November 9, 2009 |
|
A DEVADAS, DEPUTY SUPERINTENDENT/JAILOR Vs. STATE OF KERALA; SECRETARY TO GOVERNMENT; CONVENER; DIRECTOR GENERAL OF POLICE(PRISONS)
|
November 10, 2009 |
|
A G ABRAHAM Vs. STATE OF KERALA
|
July 29, 2009 |
|
A G PREMACHANDRAN Vs. SALES TAX OFFICER
|
May 5, 2009 |
|
A GOPALAN Vs. STATE OF KERALA
|
December 22, 2009 |
|
A JAYARAJ Vs. STATE OF KERALA
|
July 10, 2009 |
|
A K SULTHAN Vs. DIRECTOR OF PANCHAYATHS; DEPUTY DIRECTOR OF PANCHAYATHS; STATE OF KERALA; ELAPPULLY GRAMA PANCHAYATH COUNCIL; Y M ABOOBACKER
|
November 25, 2009 |
|
A K VENEERS PVT LTD Vs. STATE OF KERALA
|
June 24, 2009 |
|
A KARTHYAYANI Vs. STATE REPRESENTED BY THE PUBLIC
|
November 10, 2009 |
|
A M NOUSHAD Vs. M JAMAL
|
September 23, 2009 |
|
A O THOMAS Vs. STATE
|
January 1, 2009 |
|
A P ABOOBACKER Vs. T V CHANDRAN
|
May 28, 2009 |
|
A P STEEL RE ROLLING MILL PVT LTD Vs. CHIEF ENGINEER
|
June 5, 2009 |
|
A R MOHAN Vs. STATE OF KERALA
|
June 5, 2009 |
|
A R NAGAR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
October 4, 2009 |
|
A R NAGAR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
December 4, 2009 |
|
A RAJAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
June 3, 2009 |
|
A RAJAN, S/O RAMANKUTTY MOOTHAN Vs. COMMISSIONER OF LANE REVENUE; REVENUE DIVISIONAL OFFICE; VILLAGE OFFICER
|
December 1, 2009 |
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A S BAFAKKITHANGAL S/O ABDULLA KOYA THANGAL Vs. PURUSHOTHAMAN
|
March 18, 2009 |
|
A S NARAYANAN PILLAI Vs. STATE OF KERALA
|
June 10, 2009 |
|
A SALAHUDDIN Vs. UNION OF INDIA
|
January 1, 2009 |
|
A SALIM Vs. FOSTER FOODS P LTD
|
May 5, 2009 |
|
A SANKARANARAYANAN S/O ACHUTHAN NAIR Vs. BRANCH MANAGER; P VELAYUDAN S/O KUMARAN
|
December 7, 2009 |
|
A SHAHAN SHA Vs. STATE OF KERALA
|
November 6, 2009 |
|
A V PRADEEP KUMAR Vs. C K SINDHU
|
October 14, 2009 |
|
A VALSARAJAN Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTION; ASSISTANT EDUCATIONAL OFFICER; MANAGER, IRSHADIYA A U P SCHOOL
|
May 28, 2009 |
|
A. MADHOJI RAO Vs. STATE OF KERALA AND ORS.
|
September 15, 2009 |
|
A. RAMESH SHENOY S/O. AYYUTH SHENOY Vs. SUSILA AND DAYANANDA MALLER AND ORS.
|
June 1, 2009 |
|
A. SHAJAHAN Vs. J. ASOKAN
|
October 5, 2009 |
|
A.L. PHILOMINA Vs. THE STATE OF KERALA,
|
October 30, 2009 |
|
A.P. AJAYAN, OFFICIAL RECEIVER Vs. DY. SP. CBCID
|
April 28, 2009 |
|
A.P. SIBUNISA Vs. THE SECRETARY, THALASSERY MUNICIPALITY
|
June 1, 2009 |
|
A.V. THOMAS @ THOMACHAN S/O ULAHANNAN Vs. STATE OF KERALA
|
April 24, 2009 |
|
A.V.G. MOTORS LIMITED Vs. THE KERALA STATE ELECTRICITY BOARD,
|
May 12, 2009 |
|
AARIFA BEEVI Vs. STATE OF KERALA
|
June 25, 2009 |
|
ABBAS W/O. YUSUF AND ALIAHAMMED S/O. ABDUL KADER Vs. STATE OF KERALA
|
April 15, 2009 |
|
ABDU MANAF, S/O MUHAMMED K Vs. KERALA STATE ELECTRICITY BOARD; KERALA PUBLIC SERVICE COMMISSION
|
November 3, 2009 |
|
ABDU RAHIMAN Vs. DISTRICT COLLECTOR MALAPPURAM
|
September 29, 2009 |
|
ABDUL ASEEA Vs. DEVAKI
|
April 8, 2009 |
|
ABDUL AZEEZ N E Vs. REGIONAL TRANSPORT AUTHORITY
|
February 27, 2009 |
|
ABDUL HAMEED Vs. STATE OF KERALA
|
April 1, 2009 |
|
ABDUL HARIF Vs. STATE
|
May 12, 2009 |
|
ABDUL KADER NISSAR Vs. PASSPORT OFFICER
|
June 19, 2009 |
|
ABDUL KAREEM Vs. K K HASSAN
|
March 18, 2009 |
|
ABDUL KAREEM M ALIAS KUNHIPPA Vs. KUNNATHADATHIL KUTTYHASSAN
|
March 18, 2009 |
|
ABDUL KAREEM S/O ABOOBACKER Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
December 4, 2009 |
|
ABDUL LATHEEF THONDIKKADAN Vs. STATE OF KERALA
|
June 5, 2009 |
|
ABDUL MAJEED Vs. DISTRICT COLLECTOR
|
July 27, 2009 |
|
ABDUL NAZAR Vs. STATE OF KERALA
|
August 3, 2009 |
|
ABDUL NAZAR S/O. MUHAMMED Vs. STATE OF KERALA AND MS. SUHARA D/O. IBRAHIM
|
May 29, 2009 |
|
ABDUL NAZIR Vs. TAHSILDAR KOZHIKODE
|
August 19, 2009 |
|
ABDUL RAHUMAN Vs. STATE OF KERALA
|
January 8, 2009 |
|
ABDUL RAUF, S/O ABDUL SALAM Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
November 17, 2009 |
|
ABDUL RAZACK Vs. ASSISTANT PASSPORT OFFICER
|
December 2, 2009 |
|
ABDUL RAZACK Vs. STATE OF KERALA
|
August 27, 2009 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
March 27, 2009 |
|
ABDUL SHUKKOOR Vs. DISTRICT COLLECTOR ERNAKULAM
|
June 10, 2009 |
|
ABDULKHADER Vs. STATE OF KERALA
|
September 17, 2009 |
|
ABDULKHADER K M Vs. STATE OF KERALA
|
May 12, 2009 |
|
ABDULLA K M Vs. SECRETARY
|
August 19, 2009 |
|
ABDULLA V Vs. DISTRICT COLLECTOR; C I OF POLICE
|
December 3, 2009 |
|
ABDULRAHIMAN Vs. GOVERNMENT OF KERALA
|
February 13, 2009 |
|
ABDULRAHIMAN Vs. STATE OF KERALA
|
July 2, 2009 |
|
ABOOBACKER SIDHIK S/O MUHAMMED Vs. DISTRICT COLLECTOR,OFFICE OF THE; SUB INSPECTOR OF POLICE
|
December 2, 2009 |
|
ABOOBAKER Vs. MOHAMMED SHAFFIN
|
September 22, 2009 |
|
ABRAHAM ROY Vs. PHILIP ALIAS PAPPACHAN
|
March 18, 2009 |
|
ABRAHAM SHARON Vs. CIRLCE INSPECTOR OF POLICE
|
May 12, 2009 |
|
ABRAHAM THOMSON Vs. KUNJAMMA JEEVAMONY
|
November 19, 2009 |
|
ABU Vs. STATE OF KERALA
|
November 10, 2009 |
|
ABU Vs. STATE OF KERALA
|
November 9, 2009 |
|
ABU KUNHIMUHAMMAD V V Vs. RETURNING OFFICER TIRURANGADI GRAMA PANCHAYAT
|
June 8, 2009 |
|
ABY ENGINEERING AND CONSULTANTS (P) LTD Vs. ASSISTANT COMMISSIONER
|
November 4, 2009 |
|
ABY ENGINEERS AND CONSULTANTS P LTD Vs. ASST COMMISSIONER
|
March 6, 2009 |
|
ACCOUNTANAT GENERAL Vs. P M JAMES
|
June 17, 2009 |
|
ACCOUNTANT GENERAL OF KERALA; STATE OF KERALA; SECRETARY TO GOVERNMENT; ASSISTANT EDUCATIONAL OFFICER Vs. MARY K ABRAHAM, RETD HEADMISTRESS
|
November 23, 2009 |
|
ACHAMMA Vs. STATE OF KERALA
|
May 5, 2009 |
|
ACHAMMA JOHN Vs. ANUPAMA ELIZEBATH
|
August 6, 2009 |
|
ACHAPULLY IBRAHIM Vs. UNION OF INDIA
|
February 16, 2009 |
|
ADAM MUSTHAFA Vs. STATE OF KERALA
|
June 8, 2009 |
|
AFSAL, S/OABDUL KAREEM Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
November 11, 2009 |
|
AGI K J Vs. STATE OF KERALA
|
March 16, 2009 |
|
AGRO TECH PET P LTD Vs. STATE OF KERALA
|
June 3, 2009 |
|
AHAMMED KUNJU Vs. STATE OF KERALA
|
December 18, 2009 |
|
AHAMMEDKUTTY, S/O SAIDALI Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 1, 2009 |
|
AISHA Vs. COMPETENT AUTHORITY SAFEM
|
August 13, 2009 |
|
AJAYA KUMAR S; M PUSHKARAN Vs. COMMISSIONER OF EXCISE; GOVERNMENT OF KERALA; ASSISTANT EXCISE COMMISSIONER; SAJEEVU KUMAR T P, PREVENTIVE OFFICER
|
November 24, 2009 |
|
AJAYRAJ Vs. STATE OF KERALA
|
July 10, 2009 |
|
AJI C K Vs. SUB INSPECTOR OF POLICE
|
May 5, 2009 |
|
AJI SEBASTIAN Vs. STATE OF KERALA
|
June 5, 2009 |
|
AJI VASUDEVAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
AJIKUMAR S/O. PRABHAKARAN Vs. STATE OF KERALA AND ORS.
|
December 11, 2009 |
|
AJITH KUMAR V S Vs. STATE OF KERALA
|
February 26, 2009 |
|
AJITHA Vs. STATE OF KERALA
|
April 3, 2009 |
|
AJITHKUMAR Vs. REJINKUMAR
|
June 11, 2009 |
|
AJITHKUMAR Vs. SHAIMA
|
June 15, 2009 |
|
AKAY FLAVOURS & AROMATICS (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 26, 2009 |
|
AKBAR Vs. STATE OF KERALA
|
November 24, 2009 |
|
AKKARAMMAL MOHAMMED Vs. P. DAMODARAN
|
May 27, 2009 |
|
AL AHALI BUSINESS TRADE LINKS PVT LTD Vs. STATE
|
November 16, 2009 |
|
ALAGADURAI Vs. IMMANUEL
|
March 5, 2009 |
|
ALAGADURAI Vs. IMMANUEL NASA JUSTIN
|
March 3, 2009 |
|
ALAN GEORGE Vs. CONTROLLER OF EXAMINATION
|
May 8, 2009 |
|
ALBERT JERONE Vs. STATE OF KERALA
|
June 8, 2009 |
|
ALEX C JOSEPH Vs. INCOME TAX OFFICER
|
November 11, 2009 |
|
ALEX CHERIAN Vs. COMMISSIONER OF INCOME-TAX
|
July 14, 2009 |
|
ALEX M MURICKEN; PRAVEEN S; RENJUMON P R Vs. STATE OF KERALA; CHIEF WELFARE FUND INSPECTOR; WELFARE FUND INSPECTOR; MANAGING DIRECTOR
|
November 6, 2009 |
|
ALI Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
July 23, 2009 |
|
ALI HASA Vs. STATE OF KERALA
|
March 30, 2009 |
|
ALI JISHAN @ JISHAN CHAWHAN Vs. STATE OF KERALA AND MANOJ KUMAR
|
November 26, 2009 |
|
ALL INDIA RUBBER BOARD EMPLOYEES UNION Vs. RUBBER BOARD
|
July 31, 2009 |
|
ALL KERALA HOUSE BOAT OWNERS Vs. STATE OF KERALA; DIRECTOR OF TOURISM; DISTRICT COLLECTOR, ALAPPUZHA; MEMBER SECRETARY, KERALA STATE; CHIEF ENGINEER; CHIEF INSPECTOR OF BOATS
|
December 11, 2009 |
|
ALL KERALA PRIVATE ASSOCIATION Vs. STATE OF KERALA
|
November 20, 2009 |
|
ALLIANCE GRAIN PRODUCTS PVT LTD Vs. STATE OF KERALA
|
August 10, 2009 |
|
ALPHONE THOMAS Vs. ALEY
|
July 16, 2009 |
|
AMAL GEORGE Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
December 9, 2009 |
|
AMALA CANCER HOSPITAL Vs. KERALA STATE ELECTRICITY BOARD; SPECIAL OFFICER (REVENUE), K S E B; DEPUTY CHIEF ENGINEER IN-CHARGE; ASSISTANT EXECUTIVE ENGINEER
|
May 28, 2009 |
|
AMBIKA ALIAS AMBI Vs. STATE OF KERALA
|
May 5, 2009 |
|
AMBIKA DEVI B Vs. STATE OF KERALA; INSPECTOR GENERAL
|
November 23, 2009 |
|
AMBIKA RAJAN Vs. BASHEERA BEEVI
|
April 3, 2009 |
|
AMBROSE ALIAS LALAN Vs. YESUDAS
|
March 24, 2009 |
|
AMMALUKUTTY AMMA Vs. DAMODARAN
|
July 8, 2009 |
|
AMMINI Vs. STATE OF KERALA
|
May 12, 2009 |
|
AMOSE Vs. SELVARAJ
|
November 9, 2009 |
|
AMRUTHA KUMAR M A Vs. STATE OF KERALA
|
January 12, 2009 |
|
AMWAY INDIA ENTERPRISES Vs. STATE OF KERALA
|
February 13, 2009 |
|
AN MARY JOSEPH Vs. STATE OF KERALA
|
May 8, 2009 |
|
ANAND GRAMPANCHAYAT Vs. KERALA STATE ELECTION COMMISSION
|
May 21, 2009 |
|
ANANDAN Vs. STATE OF KERALA
|
August 28, 2009 |
|
ANANTHA NARAYANA BHATT Vs. CENTRAL BUREAU OF INVESITGATION
|
July 31, 2009 |
|
ANBU G Vs. STATE OF KERALA
|
June 3, 2009 |
|
ANCHALA SUNNY Vs. SREEKUMAR
|
April 1, 2009 |
|
ANCY ROSE K, U D TYPIST Vs. DIRECTOR OF AGRICULTURE SOIL; DISTRICT SOIL CONSERVATION OFFICER; T R REMESAN, SENIOR GRADE TYPIST
|
November 9, 2009 |
|
ANEESH Vs. SUB INSPECTOR OF POLICE
|
June 4, 2009 |
|
ANEESH Vs. STATE OF KERALA
|
October 28, 2009 |
|
ANEESH RAJAMANI Vs. STATE OF KERALA
|
May 12, 2009 |
|
ANI G MATTATHIL Vs. STATE OF KERALA
|
February 10, 2009 |
|
ANIL KUMAR Vs. RAMKRISHNA KARTHA
|
January 20, 2009 |
|
ANIL KUMAR Vs. STATE
|
June 4, 2009 |
|
ANIL KUMAR B P Vs. STATE OF KERALA
|
February 25, 2009 |
|
ANILA Vs. STATE OF KERALA
|
January 14, 2009 |
|
ANILKUMAR Vs. SINDHU
|
April 7, 2009 |
|
ANILKUMAR Vs. STATE OF KERALA
|
July 23, 2009 |
|
ANILKUMAR OVIL MAILAMON Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 9, 2009 |
|
ANITHA THOMAS Vs. STATE OF KERALA AND ORS.
|
September 30, 2009 |
|
ANJIL VELLACHI Vs. MAMUNI BHASKARAN ALIAS VATTAYIL BHASKARAN
|
August 10, 2009 |
|
ANNAMMA KURIAKKOSE Vs. STATE OF KERALA
|
June 4, 2009 |
|
ANNAMMA MATHEW W/O. C.C. MATHEW AND Vs. RAJAPPAN, S/O. NARAYANAN
|
May 27, 2009 |
|
ANNAMMA THOMAS Vs. STATE OF KERALA
|
September 29, 2009 |
|
ANNIE T VARGHESE Vs. STATE OF KERALA
|
May 29, 2009 |
|
ANNIE VARGHESE W/O. LATE SUNIL GEORGE Vs. STATE OF KERALA AND UNION OF INDIA (UOI)
|
April 7, 2009 |
|
ANOOP Vs. STATE OF KERALA
|
October 20, 2009 |
|
ANTONITTO Vs. CHIEF CIT
|
February 3, 2009 |
|
ANTONY Vs. CHELLANAM GRAMA PANCHAYAT
|
July 9, 2009 |
|
ANTONY IRUMBAN S/O DEVASSY Vs. STATE OF KERALA REPRESENTED; K P RAPHEL S/O PERINCHU
|
May 28, 2009 |
|
ANU S Vs. SUPERINTENDENT OF POLICE
|
May 5, 2009 |
|
APPOLLO TYRES LIMITED Vs. ASSITANT COMMISSIONER
|
December 7, 2009 |
|
APPOLLO TYRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 15, 2009 |
|
APPUKUTTAM PILLAI Vs. STATE OF KERALA
|
September 15, 2009 |
|
APPUKUTTAN Vs. STATE OF KERALA
|
September 22, 2009 |
|
APPUPILLAI MADHAVAN PILLAI Vs. STATE OF KERALA
|
May 8, 2009 |
|
ARAMUGHAN Vs. SUDHEESH KUMAR
|
February 11, 2009 |
|
ARAVIND SHAJI Vs. STATE OF KERALA
|
June 9, 2009 |
|
ARAVINDAKSHAN K Vs. BALAKRISHNA MENON
|
June 12, 2009 |
|
AROMA BINDING UNIT Vs. STATE OF KERALA
|
November 5, 2009 |
|
ARSHAD BEEGUM Vs. NAJEEBA
|
September 17, 2009 |
|
ARSHAD BEEGUM Vs. NAJEEB
|
July 17, 2009 |
|
ART LEASING LTD. Vs. COMMISSIONER OF INCOME-TAX
|
September 15, 2009 |
|
ARUN GEORGE Vs. STATE OF KERALA
|
October 7, 2009 |
|
ARUN S BABY Vs. STATE OF KERALA
|
May 12, 2009 |
|
ARUN SUNNY Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
June 4, 2009 |
|
ARUNA T.K. W/O P.R. NARAYANAN Vs. STATE OF KERALA AND THE DIRECTOR OF HEALTH SERVICES
|
May 22, 2009 |
|
ARUNKRISHNAN T P Vs. STATE OF KERALA
|
March 11, 2009 |
|
ARVIND KUMAR Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2009 |
|
ARYAMOL. A Vs. UNIVERSITY OF KERALA AND THE REGIONAL DIRECTOR
|
August 28, 2009 |
|
ASAD AHAMMED KUTTY Vs. SUB INSPECTOR OF POLICE
|
May 12, 2009 |
|
ASHA MANJU K M Vs. K P S C
|
January 28, 2009 |
|
ASHA P Vs. STATE OF KERALA
|
November 12, 2009 |
|
ASHA. V, HIGH SCHOOL ASSISTANT (H.S.A.) Vs. STATE OF KERALA REP. BY SECRETARY AND ORS.
|
October 1, 2009 |
|
ASHARANI Vs. DIRECTOR OF VOCATIONAL HIGHER SECONDARY EDUCATION
|
July 2, 2009 |
|
ASHIQUE ENTERPRISES Vs. ASSISTENT COMMISSIONER
|
September 24, 2009 |
|
ASHOK CHACKO THOMAS Vs. MAHATMA GANDHI UNIVERSITY
|
October 14, 2009 |
|
ASHOK KUMAR Vs. STATE OF KERALA
|
April 30, 2009 |
|
ASHOK NAIR Vs. STATE LEVEL COMMITTEE FOR SALES TAX EXEMPTION
|
May 25, 2009 |
|
ASHRAF Vs. STATE OF KERALA
|
April 2, 2009 |
|
ASHRAF Vs. STATE OF KERALA
|
October 13, 2009 |
|
ASIANET SATELITE COMMUNICATIONS LTD Vs. STATE OF KERALA
|
August 27, 2009 |
|
ASIYA Vs. HAMEED
|
March 31, 2009 |
|
ASMA RUBBER PRODUCTS P LTD Vs. STATE BANK OF INDIA
|
January 1, 2009 |
|
ASOKAN Vs. C I OF POLICE
|
November 13, 2009 |
|
ASOKAN VASU Vs. STATE OF KERALA,
|
September 10, 2009 |
|
ASSISTANT COMMISSIONER ASSESSMENT Vs. HINDALCO INDUSTRIES LTD
|
March 11, 2009 |
|
ASSISTANT EXECUTIVE ENGINEER KSEB Vs. P MADHAVAN NAIR
|
June 10, 2009 |
|
ASSOCIATE TRADE LIMK Vs. STATE OF KERALA
|
July 2, 2009 |
|
ASST EXISE CONMMISSIONER Vs. PAULSON
|
January 6, 2009 |
|
ASSYST INTERNATIONAL PVT LTD Vs. STATE OF KERALA
|
August 14, 2009 |
|
AUGUSTINE K S Vs. STATE OF KERALA
|
August 28, 2009 |
|
AUGUSTINE MATHEW Vs. STATE OF KERALA
|
February 16, 2009 |
|
AYISHA TEACHER Vs. DISTRICT COLLECTOR
|
July 30, 2009 |
|
AYISHUMMA Vs. HASSAN
|
June 29, 2009 |
|
AYISUMMA WIDOW OF ABDUL KHADER AND ORS. Vs. PAZHANIYAPPA PILLAI AND ORS.
|
September 25, 2009 |
|
AYYAPPAN PILLAI Vs. STATE OF KERALA
|
March 18, 2009 |
|
AZAD IBRAHIM Vs. STATE OF KERALA
|
May 5, 2009 |
|
AZAR FAMIN K K Vs. VICE CHANCELLOR
|
November 19, 2009 |
|
AZHIMALA BEACH RESORTS PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 3, 2009 |
|
B INDIRAMMA Vs. INCOME TAX OFFICER
|
May 21, 2009 |
|
B R NAIR, ASSISTANT BRANCH MANAGER Vs. LIFE INSURANCE CORPORATIONN OF INDIA; EXECUTIVE DIRECTOR (PERSONNEL); SECRETARY, PERSONAL ADMINISTRATION; K SWAMINATHAN, SENIOR DIVISIONAL
|
November 3, 2009 |
|
B RAJU Vs. UNION OF INDIA
|
January 6, 2009 |
|
B SARALAMANI Vs. STATE OF KERALA; LAND REVENUE COMMISSIONER; DISTRICT COLLECTOR; DISTRICT SUPERINTENDENT OF SURVEY; ADDL TAHSILDAR; VILLAGE OFFICER; RAJU VARGHESE; OMANA RADHAKRISHNAN; MEENAKSHY AMMA
|
December 8, 2009 |
|
B. S. T. & P. S. P. WORKERS UNION Vs. GOVERNMENT OF INDIA
|
August 3, 2009 |
|
BABU Vs. R T A THRISSUR
|
November 5, 2009 |
|
BABU Vs. STATE OF KERALA
|
December 4, 2009 |
|
BABU Vs. STATE OF KERALA
|
December 17, 2009 |
|
BABU GEORGE Vs. ALL KERALA EX SERVICEMEN SECURITY STAFF
|
January 23, 2009 |
|
BABU GEORGE, Vs. THE AGRICULTURAL PRODUCTION AND ORS.
|
September 29, 2009 |
|
BABU M N Vs. SECRETARY CORPORATION OF KOCHI
|
June 2, 2009 |
|
BABU P BENEDICT Vs. PRINCIPAL MACT
|
December 21, 2009 |
|
BABY JOHN Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 17, 2009 |
|
BABY M.P., SUB INSPECTOR OF POLICE Vs. STATE OF KERALA AND SOOPY S/O. KUNHAMMED
|
March 5, 2009 |
|
BAKAR ALI SARESS M S/O ABDUL KAREEM Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
December 4, 2009 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
August 13, 2009 |
|
BALACHANDRAN Vs. PARTHASARATHY
|
July 27, 2009 |
|
BALACHANDRAN S Vs. N KRISHNAMOORTHY
|
February 26, 2009 |
|
BALAKRISHNA PILLAI G Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES KOLLAM
|
March 3, 2009 |
|
BALAKRISHNAN Vs. BALAN
|
August 27, 2009 |
|
BALAKRISHNAN KELAPPAN Vs. STATE OF KERALA
|
May 8, 2009 |
|
BALAKRISHNAN M V S/O ACHUTHAN Vs. DISTRICT COLLECTOR, COLLECTORATE; SUB INSPECTOR OF POLICE
|
December 11, 2009 |
|
BALAKRISHNAN S/O NARAYANA GUPTHAN Vs. DIVISIONAL FOREST OFFICER; DEPUTY RANGER
|
November 30, 2009 |
|
BALAKRISHNAN S/O RAGHAVAN; ANISH S/O KUNJUMANI; PRAKASAN S/O KUTTAN Vs. DISTRICT COLLECTOR; VILLAGE OFFICER, PALLASSENA; TAHSILDAR, CHITTUR
|
November 19, 2009 |
|
BALAKRISHNAN S/O. KUMARAN Vs. THE VICAR, ST. MATHEWS CHURCH
|
May 28, 2009 |
|
BALAN Vs. STATE OF KERALA
|
June 3, 2009 |
|
BALAN Vs. STATE OF KERALA
|
June 11, 2009 |
|
BALAN Vs. STATE OF KERALA
|
June 24, 2009 |
|
BALAN Vs. DEVAKI R NAYAR
|
December 22, 2009 |
|
BALANOOR PLANTATION INDUSTRIES LTD Vs. SECRETARY PLANTATION LABOUR UNION
|
March 13, 2009 |
|
BALATHANDAIUDAN Vs. REVENUE DIVISIONAL OFFICER
|
December 3, 2009 |
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BANERJI MEMORIAL Vs. DEPUTY COMMISSIONER OF EXCISE
|
July 23, 2009 |
|
BASHEER Vs. SUHARA
|
September 10, 2009 |
|
BASHEER P U Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE; GEOLOGIST
|
November 19, 2009 |
|
BASHEER P U S/O UMMER Vs. SUB INSPECTOR OF POLICE; DISTRICT COLLECTOR
|
November 3, 2009 |
|
BAZEENA SUNILKUMAR Vs. THANKAM
|
June 3, 2009 |
|
BBP PROPERTIES LTD Vs. CHENGAMANADU GRAMA PANCHAYAT
|
October 20, 2009 |
|
BEATRICE DSILVA, Vs. STATE OF KERALA AND ORS.
|
March 16, 2009 |
|
BEENA Vs. ASHA KRISHNAN
|
June 18, 2009 |
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BEERAN KOYA C. Vs. COMMISSIONER, COMMERCIAL TAXES
|
August 7, 2009 |
|
BENNY Vs. STATE OF KERALA
|
May 5, 2009 |
|
BENNY KURIAN Vs. STATE OF KERALA
|
September 20, 2009 |
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BENNY KURIAN Vs. STATE OF KERALA
|
September 29, 2009 |
|
BENNY VARGHESE PATHIYAN HOUSE Vs. STATE OF KERALA; ADDITIONAL DISTRICT MAGISTRATE; SUPERINTENDENT OF POLICE; SUB INSPECTOR OF POLICE
|
December 4, 2009 |
|
BETSY Vs. STATE OF KERALA
|
October 16, 2009 |
|
BETTY P S Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 1, 2009 |
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BHAGAVATHI KAVUNGAL MUHAMMEDALI Vs. ERAPPARAMBAN SAINABA
|
January 1, 2009 |
|
BHAGEERATHI Vs. STATE OF KERALA
|
July 29, 2009 |
|
BHARATHEEYA VIDYA NIKETHAN COLLEGE OF TEACHER EDUCATION Vs. CALICUT UNIVERSITY
|
March 12, 2009 |
|
BHARATHIYA VIDHYABHAVAN Vs. STATE OF KERALA
|
April 6, 2009 |
|
BHASKAR AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 15, 2009 |
|
BHASKARAN Vs. DEPUTY COLLECTOR
|
August 17, 2009 |
|
BHASKARAN M P Vs. STATE OF KERALA
|
February 27, 2009 |
|
BHATSONS ACQUATIC PRODUCTS Vs. COMMISSIONER OF INCOME TAX
|
December 18, 2009 |
|
BHOOPESH Vs. NEW INDIA ASSURANCE CO LTD
|
August 10, 2009 |
|
BHUVANENDRAM Vs. LIC HOUSING FINANCE LTD
|
July 24, 2009 |
|
BHUVANENDRAN T. Vs. LIC HOUSING FINANCE LTD. AND ORS.
|
August 24, 2009 |
|
BHUVANESWARY AND ORS. Vs. THE JOINT REGISTRAR OF CO-OPERATIVE,
|
June 1, 2009 |
|
BIJAMMA THOMAS, LECTURER IN MATHEMATICS Vs. THE MAHATMA GANDHI UNIVERSITY AND
|
May 27, 2009 |
|
BIJEESH DEVASSY SON OF DEVASSY Vs. THE DISTRICT COLLECTOR AND THE SUB INSPECTOR OF POLICE
|
June 15, 2009 |
|
BIJO SAM ABRAHAM Vs. MAHATMA GANDHI UNIVERSITY
|
May 8, 2009 |
|
BIJU Vs. K S R T C
|
August 7, 2009 |
|
BIJU Vs. STATE OF KERALA
|
November 6, 2009 |
|
BIJU Vs. S I OF POLICE
|
November 19, 2009 |
|
BIJU EAPPEN Vs. STATE OF KERALA
|
December 21, 2009 |
|
BIJU GOPALAN Vs. STATE OF KERALA
|
March 18, 2009 |
|
BIJU KUMAR T ALIAS UNNI Vs. STATE OF KERALA
|
May 12, 2009 |
|
BIJU KUNJUMON Vs. STATE OF KERALA
|
June 4, 2009 |
|
BIJU P D, S/O DINESHAN Vs. GEOLOGIST; REVENUE DIVISIONAL OFFICER; JOINT DIRECTOR OF AGRICULTURE; DISTRICT COLLECTOR
|
December 1, 2009 |
|
BIJU P MATHI Vs. STATE OF KERALA
|
June 19, 2009 |
|
BIJU P V S/O BHASKARAN Vs. DISTRICT COLLECTOR,COLLECTORATE; SUB INSPECTOR OF POLICE,TIRUR POLICE
|
December 2, 2009 |
|
BIJU P V S/O BHASKARAN Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 11, 2009 |
|
BIJU R S Vs. KERALA STATE ELECTION COMMISSION
|
February 9, 2009 |
|
BIJULAL KUMAR G. S/O. GOPALAKRISHNAN AND ORS. Vs. THE TRAVANCORE DEVASWOM BOARD,
|
May 28, 2009 |
|
BINDHU Vs. R T A KOTTAYAM
|
June 19, 2009 |
|
BINDHU K S Vs. SECRETARY
|
June 19, 2009 |
|
BINDHU SWARNAMMA Vs. STATE OF KERALA
|
May 5, 2009 |
|
BINDU K C Vs. JUBY THOMAS
|
March 16, 2009 |
|
BINDU R, D/O M RAJAN Vs. STATE OF KERALA; DISTRICT MEDICAL OFFICER (HEALTH); KERALA PUBLIC SERVICE COMMISSION; DISTRICT OFFICER
|
November 2, 2009 |
|
BINEESH P K Vs. STATE OF KERALA
|
June 4, 2009 |
|
BINI ANILKUMAR Vs. BHASKARAN
|
June 15, 2009 |
|
BINIL BABU, S/O BABU Vs. STATE OF KERALA; PRINCIPAL & CHIEF SUPERINTENDENT; VICE CHANCELLOR, M G UNIVERSITY; CONTROLLER OF EXAMINATIONS
|
December 2, 2009 |
|
BINISH Vs. K K SUDHAKARAN
|
January 20, 2009 |
|
BINU Vs. STATE OF KERALA
|
May 8, 2009 |
|
BINU KUMAR Vs. PUBLIC SERVICE COMMISSION
|
December 8, 2009 |
|
BINU SAHADEVAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
BOSE Vs. GERVASIS
|
June 16, 2009 |
|
BRIGHT RAJENDRAN Vs. STATE OF KERALA AND ORS.
|
August 3, 2009 |
|
BRO JOSHEPH ANTONY Vs. KERALA STATE ELECTRICITY BOARD
|
August 17, 2009 |
|
BY JU P P, JUNIOR HEALTH INSPECTOR; SUDHEER BABU M Vs. STATE OF KERALA; MUNICIPALITY OF KANNUR; MUNICIPALITY OF KANHANGAD; DIRECTOR OF MUNICIPAL ADMINISTRATION; DEPUTY EXAMINER OF LOCAL
|
November 3, 2009 |
|
C B SUDHAKARAN Vs. COCHIN EDUCATIONAL SOCIETY
|
January 20, 2009 |
|
C B SUDHAKARAN Vs. COCHIN EDUCATIONAL SOCIETY
|
October 23, 2009 |
|
C BHASKARAN NAIR Vs. B MOHANAN
|
June 2, 2009 |
|
C G GOPUKRISHNAN Vs. JAYASREE VISHUNBHAVAN
|
June 4, 2009 |
|
C HAMZA Vs. AMINA
|
January 1, 2009 |
|
C I ACHARI W/O ABRAHAM Vs. P SARASWATHI D/O RAMAN NAIR; STATE OF KERALA REPRESENTED BY PUBLIC
|
May 28, 2009 |
|
C KRISHNA DAS Vs. STATE OF KERALA
|
June 4, 2009 |
|
C MADHAVADAS Vs. STATE OF KERALA
|
June 3, 2009 |
|
C P SHABEER Vs. STATE
|
June 3, 2009 |
|
C S ANANDAN, VADASSERITHEKKETHIL Vs. VIJAYAKUMARI W/O GOPINATHAN NAIR; SANIL KUMAR S/O GOPINATHAN NAIR; SASEENDRA BABU S/O SUKUMARAN
|
December 8, 2009 |
|
C S SAMUEL SECRETARY GOLDEN Vs. DISHNET WIRELESS LTD
|
June 4, 2009 |
|
C SEBASTIAN Vs. STATE OF KERALA
|
November 19, 2009 |
|
C V JOSE Vs. STATE OF KERALA
|
June 3, 2009 |
|
C V MOHAMMED RAFI Vs. GEORGI P MATHACHAN; ASOKAN; P M PRABHU
|
December 11, 2009 |
|
C VIJAYA LAKSHMI Vs. STATE OF KERALA
|
June 26, 2009 |
|
C Y YACOB Vs. STATE OF KERALA
|
December 4, 2009 |
|
C. MADHAVAN, MYLADUM PARAYIL VEETTIL AND KUTTYAMMA W/O. MADHAVAN Vs. CHELLAMMA, VADKE KALAPARAMBIL VEEDU AND ORS.
|
May 25, 2009 |
|
C. RAVI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 5, 2009 |
|
C.B. BIBIN AND GEETHA DEVI L. Vs. STATE OF KERALA,
|
June 2, 2009 |
|
C.M. ABOOBACKER S/O. ARABI, MIYANATH, Vs. THE STATE OF KERALA
|
September 25, 2009 |
|
C.M. JAHISH S/O. LATE SUDHAKARAN AND Vs. THE REGIONAL MANAGER,
|
September 25, 2009 |
|
C.V. SASIDHARAN SON OF VASUDEVAN Vs. STATE OF KERALA REP. BY,
|
May 26, 2009 |
|
CATHERINE THOMAS Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2009 |
|
CATHOLIC SYRIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
August 3, 2009 |
|
CDR P J MATHEW Vs. INCOME TAX OFFICER
|
October 21, 2009 |
|
CENTRAL BUREAU OF INCESTIGATION Vs. JAMON PUTHENPURAKKAL
|
January 8, 2009 |
|
CHACKO VARGHESE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 19, 2009 |
|
CHAKKORU Vs. CHANDRAMATHY
|
February 17, 2009 |
|
CHAKO K Vs. TALUK SUPPLY OFFICER
|
November 5, 2009 |
|
CHALA SERVICE CO OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
|
August 18, 2009 |
|
CHALAKKUDY MUNICIPALITY Vs. MINOR MALAVIKA
|
November 9, 2009 |
|
CHALINI NADESWARAN Vs. STATE OF KERALA
|
May 12, 2009 |
|
CHANDRADAS K P Vs. A NIZAR
|
August 12, 2009 |
|
CHANDRAMATHY Vs. THANKAPPAN
|
January 6, 2009 |
|
CHANDRAN AYYAPPAN Vs. STATE OF KERALA
|
May 8, 2009 |
|
CHANDRAN S/O VELAYUDHAN Vs. STATE OF KERALA; DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 7, 2009 |
|
CHANDRAN S/O. VELAN AND ORS. Vs. STATE OF KERALA,
|
August 13, 2009 |
|
CHANDRASEKHARAN K A Vs. STATE OF KERALA
|
June 15, 2009 |
|
CHANDRASEKHARAN PILLAI K P Vs. KESAVA PILLAI
|
March 25, 2009 |
|
CHANDRATHIL NIJIL Vs. STATION HOUSE OFFICER
|
November 2, 2009 |
|
CHANDRIKA Vs. STATE OF KERALA
|
December 17, 2009 |
|
CHATHUKUTTY P Vs. KALPETTA MUNICIPALITY
|
September 8, 2009 |
|
CHAVASSERY SERVICE CO-OPERATIVE BANK LTD Vs. INCOME TAX OFFICER
|
November 24, 2009 |
|
CHEANDRAN S/O KUNJIKANNAN Vs. DISTRICT COLLECTOR
|
December 7, 2009 |
|
CHEELIL KARAYI SATHEESHAN, S/O. NANU AND ORS. Vs. STATE OF KERALA TO BE REP. BY PUBLIC AND S.H.O.
|
April 15, 2009 |
|
CHEERANGAN MOIDEEN Vs. KHADEEJA M.T.
|
December 23, 2009 |
|
CHEERANS AUTO AGRENCIES Vs. STATE OF KERALA
|
September 24, 2009 |
|
CHELADIMEETHAL MADHAVAN Vs. K FIROZ S/O NAFEESABEEVI; ANEESH AND BALAN
|
January 22, 2009 |
|
CHELLAMMA Vs. K S E B
|
July 20, 2009 |
|
CHELLAMMA Vs. SANTHIMADAM
|
October 16, 2009 |
|
CHENGAMANAD SERVICE CO OPERATIVE BANK LTD Vs. P R MOHANAN
|
June 19, 2009 |
|
CHENTRAPPINNI SECONDARY SCHOOL Vs. STATE OF KERALA
|
March 19, 2009 |
|
CHERIAN M P Vs. TRANSPORT COMMISSIONER KERALA
|
March 13, 2009 |
|
CHERIYA CHAMY Vs. PATTAMBI GRAMA PANCHAYATH
|
August 27, 2009 |
|
CHERIYAN MATHEW MATHEW Vs. N M JOSEPH
|
May 5, 2009 |
|
CHERIYATH JYOTHI Vs. CABINET SECRETARY; CHIEF SECRETARY
|
December 4, 2009 |
|
CHIEF COMMISSIONER OF INCOME TAX Vs. JIMMICHAN M. VARICATT
|
December 17, 2009 |
|
CHINNAMMA VARGHESE Vs. ANIL PETER ALIAS ANIL PATHROSE
|
January 1, 2009 |
|
CHINNASWAMY Vs. STATE OF KERALA
|
March 31, 2009 |
|
CHITHARA GRAMA PANCHAYAT Vs. STATE OF KERALA REP. BY AND ORS.
|
May 22, 2009 |
|
CHRISTIAN EDUCATIONAL TRUST KOLENCHERRY Vs. M G UNIVERSITY
|
April 7, 2009 |
|
CINAZAC TECHNICAL SERVICE Vs. STATE OF KERALA
|
June 29, 2009 |
|
CISHWANATHAN Vs. SINDHU
|
September 15, 2009 |
|
CIT Vs. SULAIKHA CLAY MINES
|
March 26, 2009 |
|
CIT Vs. C.V. JAYACHANDRAN
|
February 19, 2009 |
|
CIT Vs. CHANDRASEKHAR BALAGOPAL
|
April 2, 2009 |
|
CITIZEN INTEREST AGENCY, A REGISTERED Vs. COCHIN PORT TRUST AND ORS.
|
May 23, 2009 |
|
CITY MAN CLOTHINGS INDIA LTD Vs. MUHAMMED ASHRAF
|
June 5, 2009 |
|
CLARA Vs. YASODA
|
August 13, 2009 |
|
CLASSIC SPECES PVT LTD Vs. STATE OF KERALA
|
March 4, 2009 |
|
CLASSIC SPICES PVT.LTD Vs. STATE OF KERALA
|
February 6, 2009 |
|
COCHIN INTERNATIONAL AIRPORT LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 1, 2009 |
|
COCHIN INTERNATIONAL AIRPORT LTD Vs. REGIONAL LABOUR COMMISSONER
|
March 25, 2009 |
|
COCHIN SERVICE CO-OPERATIVE BANK LTD. AND MOHANDAS P., S/O PARAMESWARAN NAIR Vs. UNION OF INDIA (UOI)
|
October 12, 2009 |
|
COMBINED FOODS PVT. LTD. Vs. STATE OF KERALA
|
December 14, 2009 |
|
COMMISIONER OF INCOM TAX Vs. PONNAMMA LAKSHMI NARAYANI
|
February 26, 2009 |
|
COMMISSIONER OF C. EX. & CUS., KOCHI Vs. ORIENTAL STEEL TRUNKS AGRICO INDUSTRIES
|
March 18, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. P.C. PAULOSE
|
July 10, 2009 |
|
COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX & CUSTOMS, COCHIN Vs. M/S. CAR WORLD AUTOLINE
|
June 23, 2009 |
|
COMMISSIONER OF CUSTOMS Vs. M/S. NAVPAD ENTERPRISES
|
June 5, 2009 |
|
COMMISSIONER OF CUSTOMS Vs. OFFICIAL LIQUIDATOR
|
December 21, 2009 |
|
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX Vs. FEDERAL BANK LTD
|
July 27, 2009 |
|
COMMISSIONER OF GIFT-TAX Vs. B. INDIRA DEVI
|
April 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. BIJU VARGHESE
|
October 20, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR VEHICLES AND SERVICES LTD.
|
October 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA INFRASTRUCTURE INVESTMENT FUND BOARD
|
December 11, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. DIRECTOR, PRASAR BHARTI
|
November 20, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KUTTUKKARAN ENGINE REBUILDERS
|
December 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SEGO RESTAURANT AND AIRLAND LODGINGS TRICHUR
|
December 14, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LTD
|
December 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ACCEL TRANSMATIC SYSTEMS LTD.
|
December 2, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. SADIQUE UMMER
|
December 8, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. AISHWARYA TRADING CO.
|
March 19, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. LITTLE FLOWER KURIES AND ENTERPRISES LTD
|
December 22, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KUMBAZHA TOURIST HOME
|
December 4, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. DESAI
|
November 26, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. GAYLORD CONTRUCTIONS
|
August 19, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANORE TITANIUM PRODUCTS LTD
|
September 9, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MANGALAM PUBLICATIONS
|
October 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD
|
October 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MANGALAM PUBLICATIONS
|
October 12, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. CHITRA THIRUNAL COLLEGE
|
October 27, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. URALUNGAL LABOUR CONTRACT
|
October 29, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. INTERSEAS SEA FOOD EXPORTS
|
November 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. TCM LTD
|
November 17, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMI WEAVING WORKS
|
November 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KALLUR CHIT FUNDS & FINANCE (P) LTD.
|
March 3, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ACCELERATED FREEZE DRYING CO. LTD.
|
December 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. B. RAJASHEKHARAN NAIR
|
November 4, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LTD.
|
June 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. TBS PUBLISHERS & DISTRIBUTORS
|
November 4, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. A.R. CHOCKALINGAM CHETTIAR & SONS
|
December 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LTD.
|
March 18, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. MEDICAL TRUST HOSPITAL
|
November 10, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN CONDIMENTS (P) LTD.
|
October 28, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. VAMADEVAN BHANU
|
December 3, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. C. VLJAYAN & CO.
|
November 16, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. KALLADA WINES
|
November 6, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. M. THANKAMMA
|
November 26, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR VEHICLES & SERVICES LTD.
|
December 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
|
December 15, 2009 |
|
COMMISSIONER OF INCOME TAX Vs. P T CHACKO AND CO
|
November 5, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. HOTEL SAMRAT
|
November 25, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. N. SHAJILAL
|
February 13, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. HINDUSTAN NEWSPRINT LTD.
|
March 20, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. EDAMON VANITHA SOCIETY
|
February 19, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. G.P.N. CASHEW EXPORTING CO.
|
March 24, 2009 |
|
COMMISSIONER OF INCOME-TAX Vs. SWISS TIMES AND ELECTRONICS
|
March 26, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. JOHN L. CHACKOLA
|
December 7, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. K.R. USHASREE
|
July 24, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. REMAMANI BHARIRAVAN
|
December 9, 2009 |
|
COMMISSIONER OF WEALTH TAX Vs. A A SALAM
|
July 24, 2009 |
|
COMMISSIONER, CENTRAL EXCISE Vs. COCHIN INTERNATIONAL AIRPORT LTD.
|
July 9, 2009 |
|
COMMONWEALTH TRUST INDIA LTD Vs. LABOUR COMMISSIONER
|
January 8, 2009 |
|
COMPETENT AUTHORITY Vs. M H HAMEED
|
June 30, 2009 |
|
CRESENT TRADING COMPANY Vs. SUB INSPECTOR OF POLICE
|
June 17, 2009 |
|
CYRIC S/O. UTHUPPAN AND Vs. DISTRICT COLLECTOR AND ORS.
|
May 29, 2009 |
|
CYRIL JOHNSON Vs. STATE OF KERALA
|
October 7, 2009 |
|
D JAGADAMMA Vs. MANAGING DIRECTOR; CHIEF MANAGER; CHIEF MANAGER; ASSISTANT GENERAL MANAGER IV; MANAGER
|
November 12, 2009 |
|
D PAPPAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
D REMADEVI W/O B GOPALAKRISHNA Vs. DIRECTOR, DEPARTMENT OF FISHERIES; ASSISTANT DIRECTOR OF FISHERIES; ACCOUNT GENERAL OF KERALA
|
November 20, 2009 |
|
D SAM ZACHARIAS Vs. STATE OF KERALA
|
December 22, 2009 |
|
D SREEDEVI AMMA Vs. THRESIAMMA MARIYAMUTHU
|
May 5, 2009 |
|
D SREEKUMAR Vs. KERALA STATE HOUSING BOARD; SECRETARY, KERALA STATE HOUSING
|
November 2, 2009 |
|
D V M N N M HIGHER SECONDARY SCHOOL Vs. SECRETARY TO GOVERNMENT
|
July 3, 2009 |
|
DAS P.V. AND ORS. Vs. ANOOP T. CHANDRAN AND STATE OF KERALA
|
March 11, 2009 |
|
DASAN Vs. STATE OF KERALA
|
June 24, 2009 |
|
DASAN Vs. JANARDHANAN
|
February 27, 2009 |
|
DASAN K M Vs. STATE OF KERALA
|
June 15, 2009 |
|
DASAN PAUL Vs. STATE OF KERALA
|
June 5, 2009 |
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DASAPPAN Vs. SECRETARY TO GOVT TAXES DEPARTMENT
|
August 18, 2009 |
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DAVID Vs. KURUPPAMPADY SERVICE CO OPERATIVE BANK LTD
|
March 26, 2009 |
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DAVIS M P MANJALY HOUSE; SANALKUMAR M D, MANJALY HOUSE Vs. STATE OF KERLA REPRESENTED; DISTRICT COLLECTOR, PALAKKAD; SUB INSPECTOR OF POLICE
|
December 14, 2009 |
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DAVIS THOMAS Vs. DISTRICT COLLECTOR KOTTAYAM
|
May 5, 2009 |
|
DEEPA T.S. AND ORS. Vs. THE DIRECTOR OF HIGHER SECONDARY,
|
May 29, 2009 |
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DELTA TELECOM INDIA PVT. LTD. Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
October 12, 2009 |
|
DERRICK JOY Vs. DIRECTOR TECHNICAL EDUCATION
|
December 22, 2009 |
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DEVAKI Vs. STATE OF KERALA
|
April 15, 2009 |
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DEVAKI ANTHARJANAM, Vs. NARAYANARU THRIVIKRAMARU AND MADHAVAN POTTI
|
March 4, 2009 |
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DEVARAJAN RAGHAVAN Vs. STATE OF KERALA
|
May 5, 2009 |
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DEVAYANI AMMA Vs. DY COMMISSIONER OF INCOME TAX
|
October 28, 2009 |
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DEVDHAN LOTTERY SERVICE Vs. STATE OF KERALA
|
September 17, 2009 |
|
DEVENDRA PRASAD ALIAS DEVENDRA PRATAP Vs. STATE OF KERALA
|
November 5, 2009 |
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DHANASREE SERVICE SOCIETY Vs. STATE OF KERALA
|
November 2, 2009 |
|
DHARMA MANI Vs. PARASSALA BLOCK PANCHAYAT
|
February 9, 2009 |
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DILEEP N J S/O JAYAPRAKASH Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 8, 2009 |
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DINESAN Vs. STATE OF KERALA
|
July 1, 2009 |
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DIRECTOR AMALA INSTITUTE OF MEDICAL SCIENCES Vs. UNIVERSITY OF CALICUT
|
February 5, 2009 |
|
DIRECTOR OF POLICE INSTRUCTIONS Vs. MINI JOSEPH
|
January 28, 2009 |
|
DISHNET WIRELESS LTD Vs. CIRCLE INSPECTOR OF POLICE
|
February 13, 2009 |
|
DISTRICT EXECUTIVE OFFICER Vs. M ABBAS
|
June 3, 2009 |
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DISTRICT TRANSPORT OFFICER KSRTC Vs. S KUNCHAN
|
August 12, 2009 |
|
DIVAKARAN Vs. COMMISSIONER OF EXCISE
|
October 23, 2009 |
|
DIVINE MEDICAL CENTRE LTD. Vs. STATE OF KERALA,
|
June 2, 2009 |
|
DIVYA PONNAN Vs. MAHATMA GANDHI UNIVERSITY
|
September 8, 2009 |
|
DLIM, DEPUTY DIRECTOR OF AGRICULTURE Vs. STATE OF KERALA; DIRECTOR OF AGRICULTURE; PRINCIPAL AGRICULTURE OFFICER
|
November 25, 2009 |
|
DOSAL LTD Vs. STATE OF KERALA
|
June 23, 2009 |
|
DR. M.P. GIRIDHARAN Vs. KERALA AGRICULTURAL UNIVERSITY,
|
June 3, 2009 |
|
DR. S. LYLAJAM, SENIOR LECTURER Vs. DIRECTOR OF MEDICAL EDUCATION,
|
September 25, 2009 |
|
DR. SREEDHAR KAVIL Vs. STATE OF KERALA AND ORS.
|
May 12, 2009 |
|
DR. V. PREMAN S/O. ANANTHAN Vs. KANNUR MUNICIPALITY AND ORS.
|
August 24, 2009 |
|
DROUPATHY Vs. KESAVAN
|
July 16, 2009 |
|
E HARIHARAN Vs. KARULI SRI CHEMMANTHITTA BHAGAVATHY; ASSISTANT COMMISSIONER; MALABAR DEVASWOM BOARD; K SATHYANARAYANN
|
November 13, 2009 |
|
E K HUSSAIN Vs. ASSISTANT ENGINEER
|
June 5, 2009 |
|
E P BINU Vs. STATE OF KERALA
|
May 12, 2009 |
|
E P JAYARAJAN Vs. SURENDRAN
|
November 13, 2009 |
|
E R SAJI ALIAS AAYI SAJI Vs. STATE OF KERALA
|
August 28, 2009 |
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E S I CORPORATION Vs. PUSHPA
|
June 23, 2009 |
|
E S I CORPORATION Vs. LEELA
|
June 27, 2009 |
|
E.P. KOCHUKRISHNAN, Vs. STATE OF KERALA AND THE CHITTUR THATHAMANGALAM MUNICIPALITY
|
November 20, 2009 |
|
EAPEN ANTONY Vs. JOSEPH
|
February 13, 2009 |
|
EASSA HAJI Vs. STATE OF KERALA
|
March 20, 2009 |
|
ELDHOSE Vs. YACOB
|
March 6, 2009 |
|
ELDHOSE KURIAKKOSE Vs. COMMERCIAL TAX OFFICER
|
January 20, 2009 |
|
ELITE SUPER MARKET AND DISTILLERIES Vs. STATE OF KERALA
|
March 27, 2009 |
|
ELIYAMMA KURIAKOSE Vs. PLANTATION CORPORATION OF KERALA LTD
|
November 20, 2009 |
|
EMPEES MODERN RICE MILLS Vs. STATE OF KERALA
|
June 11, 2009 |
|
EMPLOYEES KURIES LTD Vs. O J CLARAMMA
|
October 20, 2009 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. LEELA
|
July 27, 2009 |
|
ERNAKULAM DISTRICT ROLLING SHUTTER Vs. COMMISSIONER
|
March 25, 2009 |
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ESCOTEL MOBILE COMMUNICATIONS LTD Vs. STATE OF KERALA
|
January 8, 2009 |
|
ESSAR OIL LIMITED Vs. INTELLIGENCE OFFICER
|
August 19, 2009 |
|
EXECUTIVE DIRECTOR Vs. P S SARANYA
|
June 25, 2009 |
|
EXECUTIVE ENGINEER, PWD ROADS Vs. T K JAYACHANDRAN, KARIYIL HOUSE
|
November 12, 2009 |
|
EXECUTIVE OFFICER Vs. SANTHINI
|
June 10, 2009 |
|
EXPRESS PUBLICATIONS MADURAI LTD Vs. K DAGLAS
|
October 5, 2009 |
|
F A C T MANAGERS STAFF HOUSE CONSTRUCTION CO-OPERATIVE SOCIETY Vs. KARTHIYANI UNNI
|
March 2, 2009 |
|
F YESUDAS Vs. KERALA LIVESTOCK DEVELOPMENT BOARD LIMITED
|
November 12, 2009 |
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F. LOUIS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 21, 2009 |
|
FAISEL C P Vs. KERALA STATE ELECTION COMMISSION
|
November 26, 2009 |
|
FAR EAST TRADING ESTABLISHMENT Vs. INTELLIGENCE OFFICER
|
May 28, 2009 |
|
FAROOK R A S/O ABU Vs. SUB INSPECTOR OF POLICE; DISTRICT COLLECTOR, THRISSUR
|
December 10, 2009 |
|
FASILA B. AND AFSAL KHAN Vs. THE COMMISSIONER OF POLICE AND ORS.
|
December 23, 2009 |
|
FATHERY ANTONY JINO GEORGE CHAKKALAKKAL Vs. MALABAR AYURVEDICS
|
June 5, 2009 |
|
FATHIMA Vs. STATE OF KERALA
|
May 12, 2009 |
|
FATHIMA SHAMEEMA P; FEBINA M B D/O M B BASHEER; HASNA P S D/O SIDHICK P A Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATION
|
December 7, 2009 |
|
FAZALUDEEN Vs. STATE OF KERALA
|
June 3, 2009 |
|
FEDERAL BANK LTD Vs. GOVERNMENT OF INDIA
|
April 3, 2009 |
|
FEMY VARGHESE D/O. VARGHESE Vs. MAHATMA GANDHI UNIVERSITY,
|
June 1, 2009 |
|
FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. KUMARAN
|
May 28, 2009 |
|
FOOD INSPECTOR PALAKKAD Vs. SURESH MENON
|
October 9, 2009 |
|
FORUM FOR SOCIAL JUSTICE KALAVOOR Vs. STATE OF KERALA
|
September 7, 2009 |
|
FR BERNADINE M LOUIS Vs. KOTTUKAL GRAMA PANCHAYAT
|
January 1, 2009 |
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FR JOSE POOTHRIKKAYIL Vs. UNION OF INDIA
|
January 15, 2009 |
|
FR. ANTONY JINO GEORGE CHAKKALAKKAL AND ANOTHER Vs. M/S. MALABAR AYURVEDICS
|
June 5, 2009 |
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FR. JOHN JOSEPH Vs. THE MANAGER,
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September 30, 2009 |
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FRANCIS Vs. STATE OF KERALA
|
December 4, 2009 |
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FRANCIS Vs. CHERUPUSHPAM
|
June 25, 2009 |
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FRDERAL BANK OF INDIA Vs. T SREEKANTAN
|
April 3, 2009 |
|
FREDIN XAVIER Vs. STATE OF KERALA
|
May 12, 2009 |
|
G 4S SECURITY SERVICE INDIA PVT LTD Vs. SATHEESHKUMAR
|
December 14, 2009 |
|
G ANILKUMAR Vs. STATE OF KERALA
|
May 5, 2009 |
|
G JASUDASAN Vs. JOINT REGISTRAR KOLLAM
|
May 26, 2009 |
|
G KARUNAKARAN NAIR Vs. STATE OF KERALA
|
May 12, 2009 |
|
G KRISHNAN Vs. STATE OF KERALA; MANAGING DIRECTOR KERALA STATE; KELTRON COUNTERS LTD
|
November 9, 2009 |
|
G KRISHNAN, SUB INSPECTOR OF POLICE Vs. STATE OF KERALA; SUPERINTENDENT OF POLICE; ASISTANT COMMANDANT OF POLICE
|
November 10, 2009 |
|
G P SANGEETA Vs. STATE OF KERALA
|
December 22, 2009 |
|
G PRAKASH Vs. YESODA BHUVANENDRAN
|
June 3, 2009 |
|
G S SREEDAYA, SREE BHAVAN Vs. STATE OF KERALA REPRESENTED BY ITS
|
December 1, 2009 |
|
G THOMAS Vs. PRESIDENT
|
May 5, 2009 |
|
G VARGHESE Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES; DISTRICT COLLECTOR; TALUK SUPPLY OFFICER
|
November 13, 2009 |
|
G. JESUDASAN, PRESIDENT Vs. JOINT REGISTRAR OF CO-OPERATIVE
|
April 30, 2009 |
|
G. RAJESWARI Vs. STATE OF KERALA
|
March 25, 2009 |
|
G.T.N. TEXTILES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 17, 2009 |
|
GAMMON INDIA LTD Vs. STATE OF KERALA
|
January 22, 2009 |
|
GANGADHARAN Vs. STATE OF KERALA
|
January 30, 2009 |
|
GEETHA S Vs. GEO THOMAS K
|
September 30, 2009 |
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GEETHA. A, SENIOR CLERK Vs. STATE OF KERALA AND ORS.
|
May 29, 2009 |
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GEEVARGHESE K. PAUL Vs. COMMISSIONER OF LAND REVENUE TVM
|
May 28, 2009 |
|
GENERAL SECRETARY Vs. SECRETARY; JOINT SECRETARY (CUSTOMS); COMMISSIONER OF CUSTOMS
|
November 25, 2009 |
|
GEORGE Vs. LAW SECRETARY
|
February 5, 2009 |
|
GEORGE Vs. SHIRLEY VARKEY
|
February 26, 2009 |
|
GEORGE Vs. STATE OF KERALA
|
March 18, 2009 |
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GEORGE Vs. STATE OF KERALA
|
April 6, 2009 |
|
GEORGE Vs. STATE OF KERALA,
|
April 21, 2009 |
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GEORGE JOSEPH Vs. RAMACHANDRAN
|
December 4, 2009 |
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GEORGE JOSEPH Vs. CHANDRAMOHAN NAIR
|
November 20, 2009 |
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GEORGE K Vs. THANKAMMA VARGHESE
|
April 6, 2009 |
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GEORGE K V Vs. STATE BANK OF INDIA
|
June 18, 2009 |
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GEORGE KUNDUKULANGARA ITTOOP Vs. THOMA CHITTILAPPILLIKUNNATH LAZAR
|
June 3, 2009 |
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GEORGE MATHEW Vs. STATE OF KERALA
|
May 5, 2009 |
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GEORGE MATHEW AND AANI GEORGE Vs. THE SUB INSPECTOR OF POLICE AND C.J. TITTO
|
September 7, 2009 |
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GEORGE ORTHODOX CHURCH Vs. STATE OF KERALA
|
July 29, 2009 |
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GEORGE THOMS JUNIOR Vs. MAHATHMA GANDHI UNIVERSITY
|
April 2, 2009 |
|
GIREESH CHANDRA BABU Vs. DIVISIONAL FOREST OFFICER
|
February 19, 2009 |
|
GIRISH P Vs. STATE OF KERALA
|
November 20, 2009 |
|
GIRNAR INDUSTRIES Vs. COMMISSIONER OF INCOME-TAX
|
August 17, 2009 |
|
GODREJ AND BOYCE MFG CO LTD Vs. STATE OF KERALA
|
November 4, 2009 |
|
GOKULDAS Vs. GEOLOGIST
|
July 24, 2009 |
|
GOMATHY Vs. STATE OF KERALA
|
June 8, 2009 |
|
GOPAKUMAR Vs. STATE OF KERALA
|
January 15, 2009 |
|
GOPAKUMAR B Vs. PARANTHAL SERVICE CO OPERARTIVE
|
June 3, 2009 |
|
GOPAKUMAR P.K., EX. SAPPER Vs. UNION OF INDIA (UOI) AND THE C.D.A. (PENSION)
|
May 21, 2009 |
|
GOPALAKRISHNA PILLAI Vs. SYAM KUMAR
|
February 16, 2009 |
|
GOPALAKRISHNAN Vs. SARASI
|
February 13, 2009 |
|
GOPALAN Vs. KERALA STATE ELECTION COMMISSION
|
September 15, 2009 |
|
GOPIKUTTAN Vs. SUB INSPECTOR OF POLICE
|
June 4, 2009 |
|
GOPINATHAN Vs. AREA MANAGER FOOD CORPORATION OF INDIA
|
March 13, 2009 |
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GOPINATHAN K KARALATH HOUSE Vs. CAN FIN HOMES LTD
|
June 5, 2009 |
|
GOPINATHAN NAIR Vs. STATE OF KERALA
|
May 12, 2009 |
|
GOSRI CHIT FUNDS PVT LTD Vs. DHARMAPALAN
|
April 2, 2009 |
|
GOVERNMENT EMPLOYEES RECREATION CLUB Vs. STATE OF KERALA
|
June 18, 2009 |
|
GOVINDAN Vs. RASHID
|
January 20, 2009 |
|
GOVINDANKUTTY Vs. STATE OF KERALA
|
August 7, 2009 |
|
GOVINDANKUTTY MENON Vs. SHAJI
|
November 24, 2009 |
|
GRAND MOTOR SALES CORPORTION Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 24, 2009 |
|
GRAPHIC SYSTEMS AND CO Vs. S I OF POLICE
|
June 2, 2009 |
|
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. ENKON ENGINEERS AND CONTRACTORS
|
August 21, 2009 |
|
GUNASINGH Vs. STATE OF KERALA
|
December 9, 2009 |
|
GURUVAYUR DEVASWOM Vs. P V SASIDHARAN
|
August 28, 2009 |
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GURUVAYURAPPAN Vs. DHANSHREE CREDITS INVESTMENTS AND KURIES
|
July 2, 2009 |
|
H A IMBICHI PATHUMABI Vs. THE STATE OF KERALA
|
November 30, 2009 |
|
H M EBRAHIM, DELIGHT ENTERPRISES Vs. STATE OF KERALA
|
November 2, 2009 |
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H M T LIMITED Vs. SIMON T K
|
June 9, 2009 |
|
HABEEB RAHMAN S/O MUHAMMED Vs. M C MOHANDAS
|
November 13, 2009 |
|
HABEEB SHAJI Vs. STATE OF KERALA
|
August 24, 2009 |
|
HAIDARALI Vs. STATE OF KERALA
|
May 12, 2009 |
|
HAJEE ABUBAKER Vs. REVENUE DIVISIONAL OFFICER
|
August 14, 2009 |
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HAJEE MA MAHAMED KANNU Vs. SA NAZRUDEEN
|
July 22, 2009 |
|
HALEEMA IBRAHIM Vs. KERALA FINANCIAL CORPORATION
|
October 14, 2009 |
|
HAMEED Vs. JAMEELA
|
October 13, 2009 |
|
HAMSA S/O. KUNJUMUHAMMED Vs. STATE OF KERALA,
|
May 12, 2009 |
|
HAMZA N Vs. STATE OF KERALA
|
September 10, 2009 |
|
HAMZA S/O. MOHAMMEDKUTTY Vs. ASIYA
|
May 22, 2009 |
|
HAMZA T K S/O MOIDEEN Vs. DISTRICT COLLECTOR
|
June 3, 2009 |
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HANSALIA AGENCIES Vs. JOHNY S/O. SEBASTIAN AND LUCYKUTTY JOHNY W/O. JOHNY
|
March 4, 2009 |
|
HARIDASAN Vs. STATE OF KERALA
|
October 9, 2009 |
|
HARIHARAN NAIR M. S. Vs. STATE OF KERALA
|
October 22, 2009 |
|
HARIKUMAR G NAIR Vs. STATE OF KERALA
|
June 3, 2009 |
|
HARMONY INTERNATIONAL PROJECTS PVT. LTD. Vs. THE STATE OF KERALA,
|
September 8, 2009 |
|
HARRIS K E Vs. INTELLIGENCE OFFICER COMMERCIAL
|
June 3, 2009 |
|
HARRISONS MALAYALAM LTD Vs. ASHRAF
|
February 2, 2009 |
|
HARRISONS MALAYAM LTD Vs. BALAN
|
September 17, 2009 |
|
HARU ADHIKARI Vs. STATE OF KERALA
|
March 5, 2009 |
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HASEENA M A D/O AZIZ M A Vs. CONTROLLER OF EXAMINATIONS
|
December 8, 2009 |
|
HASHIM Vs. UNIVERSITY OF KERALA
|
December 3, 2009 |
|
HASSAN Vs. AMBALI HAMSA @ A. HAMSA AND ANR.
|
October 19, 2009 |
|
HASSAN M M Vs. V A ARUNKUMAR
|
February 5, 2009 |
|
HDFC BANK Vs. SWAMYNATHAN T S
|
January 1, 2009 |
|
HELEN VALENTINE Vs. THE KERALA PUBLIC SERVICE COMMISSION,
|
May 29, 2009 |
|
HENRY VIJAYAKUMAR Vs. STATE OF KERALA
|
August 11, 2009 |
|
HINDUSTAN LEVER LIMITED Vs. CONTROLLER OF LEGAL METROLOGY
|
April 8, 2009 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER
|
July 23, 2009 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ASSISTANT COMMISIONER COMMERCIAL TAXES
|
October 8, 2009 |
|
HOSDURG SERVICE CO-OPERATIVE BANK LTD Vs. NARAYANAN K, S/O BATTIYAN
|
November 10, 2009 |
|
HOTEL LEELA VENTURE LTD Vs. STATE OF KERALA
|
June 8, 2009 |
|
HOTEL ZODIAC Vs. STATE OF KERALA
|
May 25, 2009 |
|
HUBERT PEYOLI Vs. SANTHAVILASATHU KESAVAN SIVADASAN
|
January 29, 2009 |
|
I B S SOFTWARE SERVICE GROUP P LTD Vs. LEO THOMAS
|
November 6, 2009 |
|
I F B INDUSTRIES LTD Vs. STATE OF KERALA
|
June 26, 2009 |
|
IBRAHIMKUNNU MOHAMMED ABDULKHADER Vs. STATE OF KERALA
|
May 5, 2009 |
|
IDEAL TRADING COMPANY Vs. SALES TAX OFFICER
|
July 8, 2009 |
|
IDUKKI DISTRICT CO OP SOCIETY HOSPITAL LTD Vs. AST PROVIDENT FUND COMMISSIONER
|
April 3, 2009 |
|
IMBICHIMON S/O. KUNHIMOHAMMED Vs. STATE OF KERALA
|
October 19, 2009 |
|
INDIAN AIRPORTS KAMGAR UNION Vs. THE UNION OF INDIA (UOI) AND ORS.
|
September 8, 2009 |
|
INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. ABRAHAM
|
February 18, 2009 |
|
INDIRA Vs. VENUGOPAL
|
May 5, 2009 |
|
INDIRADEVI Vs. PRASANNAN
|
February 25, 2009 |
|
INDRASENAN Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
January 27, 2009 |
|
INDU N NAIR Vs. KERALA PUBLIC SERVICE COMMISSION; STATE OF KERALA; DIRECTOR
|
December 10, 2009 |
|
INDULEKHA Vs. THE GOVERNMENT OF KERALA,
|
September 7, 2009 |
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INDUSTRIAL SWEING SYNDICATE Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD.
|
May 25, 2009 |
|
INFOPARKS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
October 16, 2009 |
|
INIMOL S SYSTEM ADMINISTRATOR Vs. SASTHAMKOTTA CO OPERATIVE AGRICULTU
|
June 4, 2009 |
|
INSPECTOR TODDAY WORKERS WELFARE FUND BOARD Vs. VIJAYAN
|
January 12, 2009 |
|
INTEGRATED FINANCE COMPANY Vs. THOMAS GEORGE AND
|
May 28, 2009 |
|
IRINJALAKUDA CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. KERALA STATE CO OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
February 19, 2009 |
|
IRITTY CO-OPERATIVE RURAL BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2009 |
|
IRITTY VANITHA CO OPERATIVE SOCIETY LTD Vs. JOINT REGISTRAR OF CO OPERATIVE
|
May 12, 2009 |
|
ISMAIL Vs. DEPUTY RANGE OFFICER
|
December 4, 2009 |
|
ISMAIL Vs. SUDHAKARA SHENOY
|
November 23, 2009 |
|
ISMAIL P @ ISMAIL KUNJU Vs. STATE OF KERALA; DISTRICT COLLECTOR; SUB-INSPECTOR OF POLICE; SHANAVAS S, S/O SHAMSUDEEN KUNJU
|
November 20, 2009 |
|
ISSAC THOMAS Vs. STATE OF KERALA
|
November 6, 2009 |
|
ITEL INDUSTRIES LTD Vs. STATE OF KERALA
|
December 18, 2009 |
|
IVY ABRAHAM Vs. ITTY
|
November 20, 2009 |
|
J AND S GRANITES COMPANY Vs. STATE OF KERALA
|
March 5, 2009 |
|
J ANTONY Vs. SUPERINTENDENT OF POLICE KOLLAM
|
May 5, 2009 |
|
J C R TRADING P LTD Vs. VARGHESE
|
February 19, 2009 |
|
J M DAVIS Vs. KERALA FINANCIAL CORPORATION
|
June 5, 2009 |
|
J RAMACHANDRAN NAIR Vs. LEBBA KUNJU AMEER HAMSA
|
April 6, 2009 |
|
J SARALA DEVI; K SUBAIDA BEEVI; M T ELEYKUTTY Vs. STATE OF KERALA; N MURALEEDHARAN NAIR; J UNNIKRISHNAN NAIR; S SAFFIA BEEVI; K A ACHAMMA; K VENUGOPAL; V VENUGOPAL; P MOHANADAS; C P MANOHARAN; N GOPALAKRISHNAN NAIR; P K VIJAYA KUMAR; K VIJAYAMMA; K PADMARAJU
|
November 6, 2009 |
|
J. ALBY, DRIVER HC 4112, ARMED Vs. STATE OF KERALA,
|
May 29, 2009 |
|
J. PRAKASAN Vs. JAYAPALAN
|
February 3, 2009 |
|
JABBAR S/O MOITHEEN PILLAI Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR, ERNAKULAM
|
December 10, 2009 |
|
JACOB CHACKO Vs. YORK PROPERTIES AND DEVELOPERS PVT LTD
|
June 4, 2009 |
|
JACOB CHERIAN Vs. T G RAMACHANDRAN
|
September 25, 2009 |
|
JACOB KURUVILA Vs. MERLY JACOB
|
January 5, 2009 |
|
JACOB STEPHEN Vs. KERALA STATE CO OP AGRICULTURE AND RURAL DEVLOPMENT BANK LTD
|
April 8, 2009 |
|
JACSONS VENEERS AND PANELS PVT LTD Vs. STATE BANK OF TRAVANCORE
|
September 18, 2009 |
|
JAGAN T S/O THANKARAJ Vs. STATE OF KERALA; DISTRICT COLLECTOR; TAHSILDAR; GEOLOGIST; SUB INSPECTOR OF POLICE; COMMERCIAL TAX OFFICER
|
December 7, 2009 |
|
JAIN ABRAHAM Vs. BEST BUY T V AND HOME APPLIANCES
|
January 16, 2009 |
|
JALEEL KOYA Vs. SHAIRA BANU
|
December 2, 2009 |
|
JAMES K AVARAN Vs. JANCY RITAMMA GEORGE
|
June 5, 2009 |
|
JAMES K JOSEPH Vs. GOVERNMENT OF INDIA
|
February 18, 2009 |
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JAMES NORMAN HILL Vs. COMMERCIAL TAX OFFICER
|
May 5, 2009 |
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JAMES PARAMALA Vs. STATE OF KERALA
|
May 12, 2009 |
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JAMES, S/O MANOHARAN Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, TAHSILDAR, VILLAGE OFFICER, COMMANDANT, EMPLOYMENT OFFICER,
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December 4, 2009 |
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JANARDHAN Vs. STATE CO OPERATIVE ELECTION COMMISSION
|
January 6, 2009 |
|
JANCY MATHEW, HSST. JR. CHEMISTRY Vs. STATE OF KERALA REPRESENTED BY AND
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September 25, 2009 |
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JANCY RAJAN Vs. STATE
|
February 9, 2009 |
|
JANUAMMA K K Vs. UNION OF INDIA; STATE OF KERALA; DISTRICT COLLECTOR
|
November 24, 2009 |
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JASAR S C Vs. STATE OF KERALA
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May 5, 2009 |
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JAYA Vs. STATE
|
May 8, 2009 |
|
JAYADEV SINGH A K Vs. M A MAJEETH
|
August 14, 2009 |
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JAYAKUMAR @ JAYAN Vs. STATE OF KERALA
|
May 28, 2009 |
|
JAYALEKSHMI MENON M Vs. SECRETARY TO GOVERNMENT; DIRECTOR; ADMINISTRATIVE OFFICER; LEENA GEORGE
|
November 25, 2009 |
|
JAYAN Vs. HONG KONG AND SHANGHAI BANKING CORPORATION LTD
|
April 2, 2009 |
|
JAYARANJAN Vs. SPECIAL TAHSILDAR
|
January 23, 2009 |
|
JAYASREE Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
|
April 8, 2009 |
|
JAYASREE P T Vs. DIRECTOR OF HEALTH SERVICES
|
November 3, 2009 |
|
JEETHU VIJAYAN S/O K VIJAYAN Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
|
December 7, 2009 |
|
JERIL BABU P Vs. UNIVERSITY OF CALICUT
|
May 8, 2009 |
|
JESIN ELSA JOSE Vs. MAHATMA GANDHI UNIVERSITY; VICE - CHANCELLOR; CONTROLLER OF EXAMINATIONS
|
November 13, 2009 |
|
JESUDASAN Vs. JOINT REGISTRARR OF CO OPERATIVE SOCIETES
|
March 12, 2009 |
|
JESUDASAN G Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
May 26, 2009 |
|
JIBU JOHN Vs. SECRETARY TO GOVERNMENT
|
August 3, 2009 |
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JIJI JACOB T C Vs. STATE OF KERALA
|
June 4, 2009 |
|
JIJI VIJAYAN Vs. K P S C
|
December 22, 2009 |
|
JIKKU PAUL, STUDENT Vs. THE M.G. UNIVERSITY
|
December 22, 2009 |
|
JINARAJADASAN S/O VELAYUDHAN Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER HRM; CHIEF VIGILANCE OFFICER; DEPUTY CHIEF ENGINEER; K S JAYARAJ
|
November 25, 2009 |
|
JINDAL PHOTO LTD Vs. COMMISSIONER COMMRCIAL TAXES
|
March 4, 2009 |
|
JITHIN Vs. DISTRICT EDUCATIONAL OFFICER
|
May 5, 2009 |
|
JITHIN V Vs. STATE OF KERALA
|
November 25, 2009 |
|
JOBIN CLINNY Vs. STATE OF KERALA
|
May 8, 2009 |
|
JOEL JOHN ABRAHAM Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
|
November 4, 2009 |
|
JOHN Vs. ELIKUTTY
|
April 8, 2009 |
|
JOHN Vs. ORIENTAL KURIES LTD
|
January 15, 2009 |
|
JOHN Vs. M/S CATHOLIC SYRIAN BANK LTD
|
January 2, 2009 |
|
JOHN Vs. ALOSIOUS
|
October 13, 2009 |
|
JOHN ARTHUR HENSHAW Vs. SULOCHANA
|
November 6, 2009 |
|
JOHN BOSCO, SECTION OFFICER, UNIVERSITY AND JACOB PHILIP, SECTION GRADE ASSISTANT Vs. STATE OF KERALA AND ORS.
|
December 10, 2009 |
|
JOHN GEORGE Vs. KORAN
|
June 8, 2009 |
|
JOHN VARGHESE Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 27, 2009 |
|
JOHNSON Vs. STATE OF KERALA
|
August 19, 2009 |
|
JOHNSON AND JOHNSON LTD Vs. ASSISTANT COMMISSIONER
|
March 24, 2009 |
|
JOHNSON FERNANDEZ L Vs. M K SREENARAYANAN ELAYATH
|
May 28, 2009 |
|
JOHNSON P JOHN Vs. K S E B
|
June 29, 2009 |
|
JOHNSON THOMAS Vs. STATE OF KERALA
|
June 27, 2009 |
|
JOINT REGISTRAR Vs. THIRUVALLA EAST CO OPERATIVE BANK LTD
|
June 19, 2009 |
|
JOINT REGISTRAR Vs. GOPALAKRISHNA PILLAI
|
November 11, 2009 |
|
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES Vs. P KRISHNAN NAIR
|
July 7, 2009 |
|
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL Vs. P KRISHNAN NAIR
|
July 2, 2009 |
|
JOLLY Vs. STATE OF KERALA
|
May 5, 2009 |
|
JOMON Vs. TAHSILDAR
|
June 9, 2009 |
|
JOSE Vs. JOJO ANTONY
|
June 30, 2009 |
|
JOSE Vs. STATE OF KERALA
|
May 8, 2009 |
|
JOSE Vs. SHIJO
|
August 21, 2009 |
|
JOSE Vs. ASSISTANT COMMISSIONER
|
November 23, 2009 |
|
JOSE FRANCIS Vs. KERALA STATE ELECTRICITY BOARD
|
October 9, 2009 |
|
JOSE PETER Vs. C K VIJAYKUMAR
|
June 18, 2009 |
|
JOSE T A Vs. STATE OF KERALA
|
March 3, 2009 |
|
JOSEPH Vs. GIJI VARGHESE
|
September 15, 2009 |
|
JOSEPH Vs. STATE OF KERALA
|
October 23, 2009 |
|
JOSEPH A V Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
February 27, 2009 |
|
JOSEPH GEORGE & CO. Vs. INCOME TAX OFFICER
|
October 15, 2009 |
|
JOSEPH K C Vs. KERALA FINANCIAL CORPORATION
|
June 5, 2009 |
|
JOSEPH KURIAN Vs. UNION OF INDIA
|
February 20, 2009 |
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JOSEPH P JOSEPH Vs. MARKOSE
|
June 9, 2009 |
|
JOSEPH P P Vs. ASSISTANT LABOUR OFFICER
|
February 13, 2009 |
|
JOSEPH PAILY Vs. PETER JOSEPH
|
May 5, 2009 |
|
JOSEPH THOMAS; R JANARDHANAN NAIR; K BALAKRISHNA PILLAI; P P SREEDHARAN,S/O P K PADMANABHAN; THOMAS CHERIAN,S/O M V CHERIAN Vs. STATE OF KERALA; MANAGING DIRECTOR
|
November 2, 2009 |
|
JOSEY FRANCIS Vs. SUNJOY K BALAN
|
June 16, 2009 |
|
JOSHI, S/O KRISHNAN Vs. THE DISTRICT COLLECTOR; THE CIRCLE INSPECTOR OF POLICE; THE SUB INSPECTOR OF POLICE
|
November 6, 2009 |
|
JOSHY JOSEPH Vs. THE FEDERAL BANK LTD. AND ORS.
|
April 21, 2009 |
|
JOY ALUKKAS TRADERS Vs. STATE OF KERALA
|
November 11, 2009 |
|
JOY CHERIAN Vs. GEORGE CHERIAN
|
June 5, 2009 |
|
JOY JOSEPH Vs. DISTRICT COLLECTOR
|
March 24, 2009 |
|
JOY JOSEPH S/O. JOSEPH Vs. ANITHAKUMARI W/O. AJAYAKUMARAN AND P.N. AJAYAKUMARAN
|
June 2, 2009 |
|
JOY KUTTY THOMAS Vs. VILLAGE OFFICER
|
January 19, 2009 |
|
JOY PHILIP Vs. STATE OF KERALA
|
June 8, 2009 |
|
JUBY THOMAS S/O THOMAS Vs. STATE OF KERALA
|
April 15, 2009 |
|
JULIUS K J Vs. UNION OF INDIA
|
February 19, 2009 |
|
JUMANA Vs. ABDURAHMAN AMBATTUPARAMBIL
|
June 8, 2009 |
|
JUSTINE PAUL Vs. SUB INSPECTOR OF POLICE
|
June 5, 2009 |
|
JYOTHISH S/O. UNNIKRISHNAN Vs. THE STATE OF KERALA
|
October 16, 2009 |
|
K A SULAIMAN S/O ALAVI Vs. STATE OF KERALA; DIRECTOR OF PANCHAYATHS; DIRECTOR OF EMPLOYMENT
|
November 2, 2009 |
|
K ANANDAN Vs. STATE OF KERALA
|
July 28, 2009 |
|
K BALAKRISHNAN Vs. STATE OF KERALA; CHIEF ENGINEER; CONVENOR; ABIDA BEEGOM; SASIDHARAN NAIR V; SANTHA T V; UMMER K; SASI KALA K S; AMRUTHA L; VIJAYAKUMARI AMMA M G
|
November 2, 2009 |
|
K C MATHEW Vs. KERALA CO-OPERATIVE TRIBUNAL
|
June 5, 2009 |
|
K C VASU Vs. STATE OF KERALA REPRESENTED
|
November 20, 2009 |
|
K F J RAYMOND Vs. THANKAM
|
May 5, 2009 |
|
K G AJAYAKUMAR Vs. M R AMALAMMA
|
November 4, 2009 |
|
K G AJITH KUMAR Vs. K P S C
|
July 30, 2009 |
|
K G GEETHA Vs. INDIAN OIL CORPORATION LTD; SENIOR DIVISIONAL RETAIL SALES MANAGER
|
December 8, 2009 |
|
K G POLLY, S/O GEORGE Vs. SUB INSPECTOR OF POLICE; DISTRICT COLLECTOR; KANNAPPAN
|
December 1, 2009 |
|
K GOPALAKRISHNAN Vs. STATE OF KERALA
|
October 1, 2009 |
|
K I JACOB Vs. R PRADEEP NAIK
|
February 26, 2009 |
|
K I PAREED Vs. STATE OF KERALA
|
June 5, 2009 |
|
K J FRANCIS Vs. ANTHIKAD BLOCK HOUSING CO OP SOCIETY
|
June 4, 2009 |
|
K J SAVY S/O JOSEPH Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER(CIVIL CONSTRUCTION); EXECUTIVE ENGINEER; SHAJU M P DRIVER SPECIAL GRADE-II
|
November 12, 2009 |
|
K K GOPINATHAN Vs. K KUTTAN NAIR
|
August 10, 2009 |
|
K K MOHAMMED FAROOK Vs. STATE OF KERALA
|
June 8, 2009 |
|
K K SALIM Vs. STATE OF KERALA
|
June 8, 2009 |
|
K KRISHNA KUMAR Vs. UNION OF INDIA
|
February 27, 2009 |
|
K KRISHNAN NAIR Vs. SECRETARY CORPORATION OF THIRUVANANTHAPURAM
|
September 7, 2009 |
|
K M ABDULLA Vs. SECRETARY PAYYANNUR MUNICIPALITY
|
August 19, 2009 |
|
K M BABY Vs. STATE OF KERALA
|
May 12, 2009 |
|
K M IBRAHIM Vs. K P MOHAMMED
|
January 1, 2009 |
|
K MOIDU MAMMOO Vs. STATE OF KERALA
|
June 26, 2009 |
|
K N GOVINDAN KUTTY MENON Vs. C D SHAJI
|
November 24, 2009 |
|
K NATARAJAN Vs. MANAGING DIRECTOR KSRTC CHIEF OFFICE
|
October 14, 2009 |
|
K NOUSHAD Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 3, 2009 |
|
K O M PARAMESWARAN NAMPOOTHIRIPAD; K O M BHAVADASAN Vs. K O M SUMA, D/O LATE KALI ANTHARJANAM; STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTIONS; ASSISTANT EDUCATIONAL OFFICER
|
November 4, 2009 |
|
K P ABDULLAKUTTY Vs. STATE OF KERALA
|
June 4, 2009 |
|
K P ANTONY Vs. FLORY XAVIER
|
July 2, 2009 |
|
K P ISSUE AND SONS PVT LTD Vs. TAHSILDAR
|
October 22, 2009 |
|
K P KRISHNAN Vs. JOSEPH JOHN
|
March 12, 2009 |
|
K P NAMBOODIRIS AYURVEDICS Vs. STATE OF KERALA
|
November 12, 2009 |
|
K P PRASEENA Vs. KERALA PUBLIC SERVICE COMMISSION
|
January 28, 2009 |
|
K P S C Vs. VIVINA
|
March 13, 2009 |
|
K P S JAYAN Vs. STATE
|
May 12, 2009 |
|
K P SANALKUMAR Vs. COMMERCIAL TAX OFFICER
|
June 5, 2009 |
|
K PADMAKUMAR, MEMBER, SYNDICATE Vs. UNIVERSITY OF KERALA, REPRESENTED BY
|
December 1, 2009 |
|
K PARAMESWARAKURUP Vs. DEPUTY TAHSILDAR
|
June 4, 2009 |
|
K PRASANNA, W/O KUTTAPPAN Vs. DIRECTOR OF MEDICAL EDUCATION; PHILIP MATHEW, EEG TECHNICIAN; PRINCIPAL; SECRETARY (HEALTH AND FAMILY WELFARE)
|
December 1, 2009 |
|
K R CHANDRAMOHAN Vs. DEBT RECOVERY TRIBUNAL
|
June 4, 2009 |
|
K R MOHANLAL Vs. TRAVANCORE DEVASWOM BOARD
|
June 4, 2009 |
|
K R SREEKUMAR S/O RAMAKRISHNA PILLAI Vs. UNIVERSITY OF KERALA; PRINCIPAL, KERALA LAW
|
November 17, 2009 |
|
K RADHAKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY THE COMMISSIONER OF RURAL DEVELOPMENT
|
November 13, 2009 |
|
K RAMANANADA MALLYA Vs. K ANASUYA BAI
|
March 17, 2009 |
|
K RATHEESH ALIAS RATHI Vs. SUB INSPECTOR OF POLICE
|
June 5, 2009 |
|
K RAVIKUMAR Vs. STATE OF KERALA
|
May 8, 2009 |
|
K S ALPHONS Vs. V N VENUGOPAL
|
February 5, 2009 |
|
K S BINURAJ Vs. A H THALISH
|
December 8, 2009 |
|
K S E B Vs. KUTTUKKAN UMMERKUTTY
|
January 1, 2009 |
|
K S E B Vs. S VIDYA PRAKASH
|
July 10, 2009 |
|
K S MUHAMMAD SHERIEF Vs. STATE OF KERALA; DIRECTOR OF EMPLOYMENT; JAYACHANDRAN NAIR
|
November 13, 2009 |
|
K S R T C Vs. UNION OF INDIA
|
December 1, 2009 |
|
K S SREEJITH Vs. STATE OF KERALA
|
May 8, 2009 |
|
K SAJIN Vs. KANNUR UNIVERSITY
|
May 8, 2009 |
|
K SANTHI Vs. STATE OF KERALA
|
May 5, 2009 |
|
K T BABY Vs. ABRAHAM VARGHESE
|
May 12, 2009 |
|
K T JOSEPH Vs. KERALA STATE ROAD TRANSPORT
|
May 5, 2009 |
|
K T KALLIANI Vs. THOTTILEDATH BALAGOPALAN
|
January 8, 2009 |
|
K U PAUL Vs. STATE OF KERALA
|
June 3, 2009 |
|
K UNNIKRISHNAN Vs. REVENUE DIVISION OFFICER
|
June 5, 2009 |
|
K USSAIN KHADER Vs. SUB INSPECTOR OF POLICE
|
June 3, 2009 |
|
K VENUGOPALAN; SREEJA K R, W/O K VENUGOPALAN; JIJI M U Vs. INSPECTOR GENERAL OF REGISTRATION; DEPUTY INSPECTOR GENERAL (LICENSING); DISTRICT REGISTRAR (GENERAL); SUB REGISTRAR; SUPERINTENDENT
|
November 10, 2009 |
|
K. GOVINDAN AND ORS. Vs. STATE OF KERALA
|
May 22, 2009 |
|
K. INDIRA AMMA D/O. KARTHIYANI PILLAI Vs. UNION OF INDIA (UOI) REPRESENTED BY SECRETARY AND ORS.
|
August 21, 2009 |
|
K. ISMAIL KUNJU Vs. ANCY ROY W/O P.C. ROY
|
September 29, 2009 |
|
K. JAYAKUMAR Vs. STATE OF KERALA
|
April 15, 2009 |
|
K. KOCHUMON Vs. UNION OF INDIA
|
March 20, 2009 |
|
K. KUMARAN Vs. V. HUSSAIN HAJI
|
May 27, 2009 |
|
K. LATHEEFA BEEVI Vs. THE PRINCIPAL, HEALTH AND FAMILY WELFARE
|
October 15, 2009 |
|
K. M. J. RICE MILL Vs. SALES TAX OFFICER
|
June 4, 2009 |
|
K. M. MOOSA Vs. INSPECTING ASSISTANT COMMISSIONER
|
November 5, 2009 |
|
K. MUSTHAFA S/O. MAMMED Vs. ABDUL JABBAR K.P.,
|
March 19, 2009 |
|
K. PEETHAMBARAN Vs. HIGH COURT OF KERALA REP. BY ITS,
|
May 21, 2009 |
|
K. PRASANTHAN Vs. STATE OF KERALA
|
May 21, 2009 |
|
K. RAMACHANDRAN Vs. K. IBRAHIMKUTTY,
|
October 13, 2009 |
|
K. SREEDHARAN AND CO. Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
February 16, 2009 |
|
K. VASU Vs. STATE OF KERALA AND ORS.
|
July 16, 2009 |
|
K.A. CHANDRAN S/O. AYYAPPAN Vs. THE CIRCLE INSPECTOR OF POLICE
|
October 1, 2009 |
|
K.A. DEVASSYKUTTY S/O ANTONY AND K.J. JOSE S/O JOSEPH Vs. THE STATE OF KERALA,
|
October 15, 2009 |
|
K.A. THOMAS Vs. GOVT. OF KERALA
|
May 22, 2009 |
|
K.C. JOSEPH S/O. CHERIYAN Vs. THE STATE OF KERALA,
|
April 6, 2009 |
|
K.C. MOHAMMED IQBAL Vs. THE STATE OF KERALA REPRESENTED BY THE
|
May 29, 2009 |
|
K.C. UNNIKRISHNAN Vs. K. KRISHNAN,
|
October 23, 2009 |
|
K.G. UNNIKRISHNAN Vs. STATE OF KERALA AND ORS.
|
September 7, 2009 |
|
K.GOPI Vs. KERALA STATE ROAD TRANSPORT
|
March 20, 2009 |
|
K.K. CHANDRAN Vs. UNION OF INDIA (UOI) AND COCHIN SHIPYARD LTD.
|
October 1, 2009 |
|
K.K. MANOHARAN AND T.S. KRISHNANKUTTY Vs. STATE OF KERALA,
|
December 9, 2009 |
|
K.K. SIVADASAN S/O. KOCHUKUTTAN AND VIJU S/O. SEBASTIAN Vs. STATE OF KERALA
|
April 15, 2009 |
|
K.K. YOUSAF KOYA THANGAL Vs. THE ADDITIONAL DISTRICT MAGISTRATE,
|
June 2, 2009 |
|
K.M. JANARDHANAN KUTTY KARTHA AND M. NEELAKANDA KARTHA S/O. NARAYANA Vs. THE DIRECTOR OF COLLEGIATE EDUCATION,
|
November 30, 2009 |
|
K.M. THOMAS Vs. KERALA KHADI AND VILLAGE INDUS. BOARD
|
October 15, 2009 |
|
K.P.RAGHAVAN PILLAI Vs. THOMAS
|
January 8, 2009 |
|
K.R. KUMARAN Vs. K.R. PURUSHOTHAMAN
|
June 2, 2009 |
|
K.S. DILIP Vs. UNION OF INDIA (UOI) AND THE PRESIDING OFFICER, DEBTS
|
December 18, 2009 |
|
K.SADIKALI Vs. COMMERCIAL TAX OFFICER
|
June 9, 2009 |
|
K.V. MOHAMMED ZAKIR Vs. K.S.E.B.
|
May 26, 2009 |
|
K.V. NARAYANAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
September 7, 2009 |
|
K.V. PUSHPA W/O LATE O.A. RAGHAVAN AND ORS. Vs. STATE OF KERALA AND THE DIRECTOR GENERAL OF POLICE
|
May 25, 2009 |
|
K.V. SREEKUMAR AND ORS. Vs. THE STATE OF KERALA AND THE PRINCIPAL SECRETARY TO GOVERNMENT
|
May 21, 2009 |
|
KABEER K.P. Vs. THE LOWER DIVISION CLERK,
|
June 15, 2009 |
|
KADINHIMOOLA VISHNUMURTHY DEVASWOM Vs. KERALA STATE ELECTRICITY BOARD
|
January 27, 2009 |
|
KAIRALI SWAYAM SAHAYA SANGAM Vs. STATE OF KERALA
|
March 26, 2009 |
|
KAJIRAMKULAM PRASANNA CHITTY Vs. KRISHNA NADAR
|
May 23, 2009 |
|
KALA Vs. NAINA
|
July 24, 2009 |
|
KALATHARACHIRA PADASEKHARAM Vs. CHELLANAM GRAMA PANCHAYAT
|
September 16, 2009 |
|
KALLIANI Vs. BALAGOPALAN
|
January 18, 2009 |
|
KAMARUDEEN NARUDEEN KUNJU Vs. STATE OF KERALA
|
May 5, 2009 |
|
KANAKA RAJ Vs. STATE OF KERALA
|
June 24, 2009 |
|
KANAKAMMA Vs. N RAVEENDRANATHAN
|
November 9, 2009 |
|
KANAM LATEX INDUSTRIES P LTD Vs. STATE OF KERALA
|
February 12, 2009 |
|
KANISHK STEEL INDUSTRIAL LTD Vs. ANNIE SWEETY
|
July 29, 2009 |
|
KANIYAMPURAM METAL INDUSTRIES Vs. COMMERCIAL TAX OFFICER; COMMISSIONER OF COMMERCIAL TAXES
|
November 2, 2009 |
|
KANNAN T Vs. STATE OF KERALA
|
June 9, 2009 |
|
KANNUR UNIVERSITY Vs. ACHUTHANANDAN KUNIYIL, PUBLIC RELATIONS AND
|
September 25, 2009 |
|
KAPPIL SHOUKATH ALI Vs. PERINTHALMANNA CO OPERATIVE BANK
|
December 1, 2009 |
|
KARIBHAGHOM COIR INDUSTRIES, Vs. THE STATE OF KERALA,
|
September 8, 2009 |
|
KARIM Vs. STATE OF KERALA
|
June 4, 2009 |
|
KARITHALA RESIDENCE ASSOCIATION Vs. STATE OF KERALA
|
June 3, 2009 |
|
KARTHIAYANI W/O. KUNHIRAMAN AND P.V. OMANA W/O. GOVINDAN Vs. THE STATE OF KERALA AND ORS.
|
May 5, 2009 |
|
KARUNAKARAN Vs. VASANTHI
|
February 13, 2009 |
|
KATTENTAVIDA MULLOLI KARUNAN S/O. GOPI Vs. VAZHAYIL KELOTH SREEMATHI AND
|
May 25, 2009 |
|
KAVIL RADHA AMMA Vs. KODIYERI GOPALAKRISHNA MENON
|
July 7, 2009 |
|
KEDAR APTE Vs. INSPECTOR LEGAL METROLOGY
|
June 9, 2009 |
|
KEESHMAD KHADI AND VILLAGE INDUSTRIES Vs. STATE OF KERALA
|
May 8, 2009 |
|
KEEZHUR EDATHIL DEVAKI AMMA Vs. KEEZHUR EDATHIL KUNHI KRISHNAN
|
January 1, 2009 |
|
KELUKUTTY Vs. STATE OF KERALA
|
September 16, 2009 |
|
KERAFIBERTEX INTERNATIONAL P LTD Vs. KERAFIBERTEX EMPLOYEES ASSOCIATION
|
June 25, 2009 |
|
KERALA AGRICULTURAL UNIVERSITY Vs. CHETTY K V SELECTION GRADE PEON
|
June 4, 2009 |
|
KERALA AGRICULTURAL UNIVERSITY Vs. BEENA V I
|
November 2, 2009 |
|
KERALA BUILDERS FORUM Vs. STATE OF KERALA
|
August 28, 2009 |
|
KERALA CBSE SCHOOL MANAGMENTS ASSOCIATION Vs. STATE OF KERALA
|
July 3, 2009 |
|
KERALA CURRY HOUSE Vs. SALES TAX OFFICER
|
October 7, 2009 |
|
KERALA ELECTRIC TRADERS ASSOCIATION Vs. STATE OF KERALA
|
October 8, 2009 |
|
KERALA ENGINEERING DIPLOMA HOLDERS Vs. STATE OF KERALA; CHIEF ENGINEER
|
November 2, 2009 |
|
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. BABBALAN
|
February 2, 2009 |
|
KERALA HIGH COURT STAFF ASSOCIATION Vs. STATE OF KERALA
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October 16, 2009 |
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KERALA LAND REVENUE STAFF ASSOCIATION Vs. SUDHEER BABU
|
June 11, 2009 |
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KERALA PLANTATION FEDERATION Vs. UNION OF INDIA
|
February 25, 2009 |
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KERALA POLICE HOUSING AND CONSTRUCTION CORPORATION LTD Vs. SKYPARK BUILDERS AND DISTRIBUTORS
|
August 10, 2009 |
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KERALA PUBLIC SERVICE COMMISSION Vs. MANJUSHA
|
June 23, 2009 |
|
KERALA RURAL EMPLOYMENT AND WELFARE SOCIETY Vs. ASSISTANT DIRECTOR OF INCOME-TAX
|
January 19, 2009 |
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KERALA STATE CIVIL SUPPLIES CORPORATION LTD. Vs. JOINT COMMISSIONER OF INCOME-TAX
|
July 13, 2009 |
|
KERALA STATE CO OP MARKETING FEDERATION LTD Vs. STATE TRADING CORPORATION OF INDIA LTD
|
May 25, 2009 |
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KERALA STATE CO OPERATIVE LTD Vs. KERALA STATE FARMERS DEBT RELIEF COMMISSION
|
October 20, 2009 |
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KERALA STATE CONSTRUCTION CORPORATION LTD Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
September 16, 2009 |
|
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. MANGALY TIMBER AND FURNITURE
|
October 16, 2009 |
|
KERALA STATE ESTATE & PLANTATION Vs. M/S HARRISON MALAYALAM LIMITED; CONSERVATOR OF FIRESTS; PRINCIPAL CONSERVATOR; STATE OF KERALA
|
November 20, 2009 |
|
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. ASST COMMISSIONER OF INCOME TAX
|
August 11, 2009 |
|
KERALA STATE LINGUISTIC MINORITY TAMIL T Vs. DY DIRECTOR OF EDUCATION
|
June 5, 2009 |
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KERALA STATE PARMACY COUNCIL Vs. STATE OF KERALA
|
November 18, 2009 |
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KERALA STATE ROAD TRANSPORT Vs. N R BABUDAS, S/O RAMAN NAIR; STATE TRANSPORT APPELLATE TRIBUNAL; REGIONAL TRANSPORT AUTHORITY; SECRETARY
|
December 1, 2009 |
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KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
September 30, 2009 |
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KERALA STATE SPORTS COUNCIL Vs. JALESH KUMAR S. S/O. SUKUMARAN NAIR AND G. SUBI, S/O. GANGADHARAN
|
December 22, 2009 |
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KERALA STATE WAREHOUSING CORPORATION Vs. STATE OF KERALA
|
July 17, 2009 |
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KERALA TEXTILE & GARMENTS DEALERS WELFARE ASSOCIATION Vs. STATE OF KERALA
|
February 3, 2009 |
|
KERALA TOURISM DEVELOPMENT CORPORATION LTD Vs. STATE OF KERALA
|
July 2, 2009 |
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KERALA TRANSPORT COMPANY Vs. SCIENTICO INSTRUMENTS
|
June 3, 2009 |
|
KESAVAN M, S/O LATE MUNIYAN Vs. STATE OF KERALA; ADMINISTRATOR; EXECUTIVE ENGINEER
|
November 30, 2009 |
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KESHAV MOHAN Vs. UNIVERSITY OF KERALA
|
October 7, 2009 |
|
KHADEEJA Vs. STATE
|
March 26, 2009 |
|
KILIMANOOR CO-OPERATIVE AGRICULTURAL Vs. STATE OF KERALA,
|
May 27, 2009 |
|
KIRANNATH ALIAS KIRAN Vs. STATE OF KERALA
|
June 19, 2009 |
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KITEX GARMENTS LTD Vs. STATE OF KERALA
|
February 24, 2009 |
|
KMP TIMBERS Vs. COMMERCIAL TAX INSPECTOR
|
August 7, 2009 |
|
KOLDY PETROLEUM INDIA LTD Vs. STATE OF KERALA
|
January 28, 2009 |
|
KOLLAM JILLA THEERADESA PUROGAMANA Vs. STATE OF KERALA,
|
October 6, 2009 |
|
KOMALA KUMAR Vs. STATE
|
June 2, 2009 |
|
KOMALAN Vs. STATE OF KERALA
|
April 3, 2009 |
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KOOLERI PADINJARE VEETTIL NARAYANAN Vs. NALUPURAPPATTIL TAHIRA
|
July 15, 2009 |
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KOSHY AILAS BABU PANIYADIMA Vs. CIRCLE INSPECTOR OF POLICE KOLLAM
|
May 5, 2009 |
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KOTTACHERY S S SHENOY BORS Vs. KODOTH KRISHNAN NAIR
|
February 16, 2009 |
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KOTTAYAM DISTRICT CO-OPERATIVE HOSPITAL LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 25, 2009 |
|
KRILAX IMPEX PRIVATE LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
July 3, 2009 |
|
KRISHNA KUMAR Vs. DISTRICT COLLECTOR KOZHIKKODE
|
June 5, 2009 |
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KRISHNAKUMARI THAMPURAN Vs. PALACE ADMINISTRATION BOARD KALIKOTTA FORT
|
February 26, 2009 |
|
KRISHNAMMA Vs. VISWAJITH
|
September 30, 2009 |
|
KRISHNAN NAIR S Vs. S JAYAKUMARI
|
October 28, 2009 |
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KRISHNAPRASANTH Vs. STATE OF KERALA
|
June 8, 2009 |
|
KRISHNAT MADHUKAR KADAM Vs. STATE OF KERALA
|
November 11, 2009 |
|
KRUPA AND CHARITABLE Vs. STATE OF KERALA; CONTROLLER OF DRUGS UNION OF INDIA, CIPLA LTD
|
September 24, 2009 |
|
KRUPA PROLIFERS Vs. STATE OF KERALA
|
September 24, 2009 |
|
KUHAHAMMED Vs. UNNIMODEENKUTTY
|
February 6, 2009 |
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KUMAR N S Vs. K BINCY
|
January 19, 2009 |
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KUMARADASAN NAIR J Vs. IRIC SOHAN
|
July 8, 2009 |
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KUMARAN K V Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
November 3, 2009 |
|
KUMARAVELAN M M Vs. DISTRICT COLLECTOR COLLECTORATE; SUB INSPECTOR OF POLICE KUNNAMKULM; PANJAL GRAMA PANCHAYATH
|
December 2, 2009 |
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KUMARI Vs. VINODHAN
|
June 15, 2009 |
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KUMARI SURESH NAIR Vs. R SUGANTHAM
|
May 5, 2009 |
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KUMARI VARMA Vs. STATE OF KERALA
|
October 16, 2009 |
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KUNDOTTIL SUKUMARAN NAIR Vs. SPECIAL TAHSILDAR
|
October 1, 2009 |
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KUNHIKANNAN NAMBIAR K K Vs. M V PRABHAKARAN
|
June 12, 2009 |
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KUNHUMUHAMMED Vs. M D BHARATHIYA TRANSPORT CORPORATION
|
June 10, 2009 |
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KUNIYIL SUDHEESH Vs. KERALA STATE ELECTRICITY BOARD
|
June 25, 2009 |
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KUNJACHAN J Vs. STATE OF KERALA
|
October 15, 2009 |
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KUNJU MOHAMMED Vs. K S R T C
|
June 11, 2009 |
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KUNJU MOHAMMED Vs. KSFE LTD
|
June 11, 2009 |
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KUNJUNJAMMA Vs. ROSAMMA
|
March 24, 2009 |
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KUNNAMKULAM PAPER MILLS LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
July 30, 2009 |
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KURIAKOSE Vs. SANTHOSH KUMAR
|
February 18, 2009 |
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KURIAKOSE ELIAS TRUST FOR COMMUNICATION AND DEVELOPMENT Vs. PRINCIPAL SECRETARY DEPARTMENT
|
March 4, 2009 |
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KURIAKOSE K V Vs. STATE OF KERALA
|
August 25, 2009 |
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KURIAN JOSE Vs. KERALA STATE FINANCIAL CORPORATION
|
July 22, 2009 |
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KURUNGATTIL MOHAMMED KUTTY Vs. THE COMPETENT AUTHORITY
|
May 25, 2009 |
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KUTAGUPTAN Vs. CANARA BANK
|
November 23, 2009 |
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L VIJAYAM Vs. PARASSALA BLOCK PANCHAYAT
|
February 9, 2009 |
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LAILA Vs. MUHAMMEDALI
|
July 2, 2009 |
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LAILA BEEVI ALIAS LAILA BUHARI Vs. N SUMINA ALIAS SUMMAYYA
|
August 13, 2009 |
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LAKSHMI DEVI TILE WORKS Vs. DISTRICT COLLECTOR
|
March 30, 2009 |
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LAKSHMI VELUMBI Vs. STATE OF KERALA
|
May 8, 2009 |
|
LAL JOHN Vs. C.R. MANOHARAN AND ORS.
|
November 16, 2009 |
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LALJI R Vs. UNIVERSITY OF KERALA
|
October 14, 2009 |
|
LALU C V Vs. DIRECTOR OF MINING AND GEOLOGY
|
June 25, 2009 |
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LATHAKUMARI Vs. PUBLIC SERVICE COMMISSION
|
November 23, 2009 |
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LATHIKA. C. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
|
May 25, 2009 |
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LEELA BAI Vs. STATE OF KERALA
|
June 3, 2009 |
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LEENA SAJEEVAN Vs. S I OF POLICE
|
July 17, 2009 |
|
LEKSHMANAN Vs. RATHEESAN
|
January 30, 2009 |
|
LENNYAMMA Vs. UNION OF INDIA
|
February 3, 2009 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. CHANDY JOSEPH
|
August 20, 2009 |
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LILLY ANTONY Vs. ADDL DISTRICT MAGISTRATE
|
June 3, 2009 |
|
LIZZY BABU Vs. ING VYSAYA BANK LTD
|
June 3, 2009 |
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LONAPPAN Vs. C M YACOB
|
June 4, 2009 |
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M A ANTHONY Vs. UNION OF INDIA
|
January 1, 2009 |
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M A HASSAN Vs. STATE OF KERALA
|
December 10, 2009 |
|
M AJITH KUMAR Vs. K JEEJA ALIAS SANILA
|
February 4, 2009 |
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M AKHILA Vs. DIRECTOR GENERAL OF POLICE
|
June 5, 2009 |
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M ARAVINDAKSHAN NAIR Vs. STATE OF KERALA
|
June 5, 2009 |
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M B VASANTHAKUMARI Vs. FACT EMPLOYEES CO OPERATIVE CREDIT
|
June 3, 2009 |
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M C MUHAMMED Vs. SAIFUNNISA
|
January 1, 2009 |
|
M C RAVI Vs. STATE OF KERALA; COMMISSIONER OF CIVIL SUPPLIES; DISTRICT COLLECTOR; DISTRICT SUPPLY OFFICER; S SENAN, KRISHNA NIVAS; BIJU KUMAR VS S/O VELUKUTTY NAIR
|
November 16, 2009 |
|
M CHINMAYEEDEVI Vs. STATE OF KERALA; DIRECTOR OF AGRICULTURE; PRINCIPAL AGRICULTURAL OFFICER
|
November 25, 2009 |
|
M D KOMALAM Vs. KOMALAN
|
December 1, 2009 |
|
M D THOMAS Vs. C L SURESH
|
February 3, 2009 |
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M FAR HOTELS LIMITED Vs. UNION OF INDIA
|
November 5, 2009 |
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M GOPAKUKMARAN NAIR Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE; VILLAGE OFFICER
|
December 4, 2009 |
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M JAYACHANDRAN, S/O NARAYANI AMMA Vs. MANNATHUR BHASKARAN NAIR, S/O KALYANI; MANNATHUR NARAYANAN NIAR; MANNATHOOR MEENAKSHMI AMMA; M RAVEENDRAN, S/O NARAYANI AMMA; M SURESH BABU, S/O NARAYANI AMMA
|
November 25, 2009 |
|
M K RAJENDRAN Vs. UNITED INDIA INSURANCE CO LTD
|
June 10, 2009 |
|
M K RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
June 30, 2009 |
|
M M SALEELAMOL, FULL TIME SWEEPER Vs. STATE OF KERALA; DIRECTOR OF PANCHAYATHS; DEPUTY DIRECTOR OF PANCHAYATS; E K THANKAMANI; B SUJATHA
|
November 30, 2009 |
|
M MANI, S/O MADHAVAN PILLAI; L KRISHNAMMA, W/O M MANI Vs. STATE OF KERALA; PRINCIPAL SECRETARY; DEPUTY COLLECTOR (LAND ACQUISITION); KERALA STATE ROAD TRANSPORT
|
November 2, 2009 |
|
M P AGENCIES Vs. STATE OF KERALA
|
April 6, 2009 |
|
M P PRASANTH Vs. STATE OF KERALA
|
January 1, 2009 |
|
M P SHAMSUDDIN Vs. STATE OF KERALA
|
May 12, 2009 |
|
M R JAYASREE Vs. KRISHNAMMA KUNJULEKSHMY AMMA
|
June 5, 2009 |
|
M RAMAKRISHNAN, RESERVE INSPECTOR; S MOHAMMED KABEER,RESERVE INSPECTOR Vs. STATE OF KERALA; DIRECTOR GENERAL OF POLICE; K J MICHAEL, ASSISTANT COMMANDANT; V DEVADASAN,ASSISTANT COMMANDANT; V AJANTHAN, ASSISTANT COMMANDANT; P A CYRIL SHAJI, ASSISTANT; P S SURESH KUMAR,ASSISTANT
|
November 18, 2009 |
|
M RISHANTH Vs. C I OF POLICE
|
May 5, 2009 |
|
M SATHI DEVI Vs. VISWA HINDU PARISHAD
|
April 1, 2009 |
|
M T NOUSHAD Vs. VINAYAKA MUTUAL FUND
|
June 3, 2009 |
|
M UMMAR Vs. STATE OF KERALA
|
May 21, 2009 |
|
M V MAHEEDHARAN Vs. STATE OF KERALA
|
April 1, 2009 |
|
M V NALINAKSHAN Vs. M RAMESHAN
|
January 30, 2009 |
|
M V RAGHAVAN Vs. RETURNING OFFICER
|
March 13, 2009 |
|
M. KANNAN S/O. MUTHU Vs. THE VILLAGE OFFICER
|
May 28, 2009 |
|
M.A. ANTO Vs. COMMISSIONER OF INCOME TAX
|
December 18, 2009 |
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M.D. THOMAS Vs. C.L. SURESH
|
January 3, 2009 |
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M.D. VENU NAMBOODIRI Vs. THE TRAVANCORE DEVASWOM BOARD AND THE COMMISSIONER
|
October 1, 2009 |
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M.K. RAGHU Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
February 10, 2009 |
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M.K. THAHA Vs. UNION OF INDIA
|
March 12, 2009 |
|
M.M. PHILIP Vs. KERALA STATE,
|
December 2, 2009 |
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M.N. HANEES KHAN Vs. DISTRICT COLLECTOR AND ORS.
|
May 25, 2009 |
|
M.O. PUSHPENDRAN, DEPUTY DIRECTOR Vs. STATE OF KERALA AND THE DEPARTMENTAL PROMOTION COMMITTEE
|
September 7, 2009 |
|
M.V. LONAPPAN, Vs. KERALA STATE ELECTRICITY BOARD,
|
May 28, 2009 |
|
MADAPPEN MUHASSIN Vs. STATE OF KERALA
|
May 25, 2009 |
|
MADHAVAN @ RAJAN Vs. STATE OF KERALA
|
November 9, 2009 |
|
MADHAVAN H Vs. STATE
|
September 17, 2009 |
|
MADHAVAN NADAR Vs. KAMALAKUMARI AMMA
|
March 6, 2009 |
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MADHAVAN T S Vs. MUNDADAN CHITTIES
|
June 26, 2009 |
|
MADHU ALIAS MADHUSOODANAN BAVA Vs. KUTTAN ALIAS SUBRAMONIAN
|
June 5, 2009 |
|
MADHU P K POLACHIRAYIL VEEDU Vs. STATE OF KERALA
|
May 5, 2009 |
|
MADHUAMUNI R Vs. V K MUHAMMED ALI
|
May 5, 2009 |
|
MADHUKUMAR Vs. GOPALA MENON
|
August 4, 2009 |
|
MADHUMITA GUHA Vs. BENNY BABY
|
June 8, 2009 |
|
MADHUSOODHANAN S/O. MADHAVI AMMA Vs. K.P. SASIDHARAN S/O. GOPALAKRISHNAN
|
April 7, 2009 |
|
MADHUSOODHANAN, P Vs. UNION OF INDIA (UOI),
|
June 1, 2009 |
|
MADRAS CEMENTS Vs. ASSISTANTS COMMISSIONER COMMERCIAL TAXES
|
November 30, 2009 |
|
MAHALINGAM R Vs. STATE OF CO OPERATIVE ELECTION COMMISSION
|
December 8, 2009 |
|
MAHATMA GANDHI UNIVERSITY Vs. MANAGER ST JOSEPH S COLLEGE
|
June 23, 2009 |
|
MAHAVIR RICE AND PLUSE MILLS Vs. JAIKRISHNAN TRADING COMPANY
|
September 18, 2009 |
|
MAHESH Vs. STATE OF KERALA
|
August 3, 2009 |
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MAJU BALAKRISHNAN Vs. STATE OF KERALA
|
March 31, 2009 |
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MALABAR MAR THOMA SYRIAN CHRISTIANEVANGELISTIC ASSOCIATION Vs. LALLY MATHEW
|
March 25, 2009 |
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MALABAR ORGANICS LTD Vs. STATE OF KERALA
|
August 18, 2009 |
|
MALABAR RURAL INDUSTRIES Vs. STATE OF KERALA; DIVISIONAL FOREST OFFICER
|
November 30, 2009 |
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MALAYILMEETHAL KUMARAN Vs. MAMBATTA GEETHA
|
June 5, 2009 |
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MALAYILMEETHAL KUMARAN Vs. MAMBATTA GEETHA
|
June 6, 2009 |
|
MANAF Vs. STATE OF KERALA
|
May 8, 2009 |
|
MANAGER Vs. ABDUL MAJEED
|
April 1, 2009 |
|
MANAGER Vs. VARGHESE K. T
|
June 26, 2009 |
|
MANAGER MALANKARA SYRIAN CATHOLIC COLLEGES ASSOCIATION Vs. KERALA UNIVERSITY
|
August 28, 2009 |
|
MANAGER NATIONAL INSURANCE COMPANY LTD Vs. ZUHRA
|
July 17, 2009 |
|
MANAGER VENGERI A U P SCHOOL Vs. STATE OF KERALA
|
May 22, 2009 |
|
MANAGING COMMITTEE OF THE VALLAPPUZHA S C B LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES PALAKKAD
|
July 20, 2009 |
|
MANAGING DIRECTOR Vs. JAYAKUMAR
|
June 10, 2009 |
|
MANAGING DIRECTOR DURGA TALKIES Vs. SHASHIKUMAR
|
December 18, 2009 |
|
MANAGING DIRECTOR, KERALA STATE Vs. SUSEELAN B DEVAKI MANDIRAM; GIRISH KUMAR, MANGALATHU VEEDU
|
November 2, 2009 |
|
MANAGING DIRECTOR, KERALA STATE CONSTRUCTION CORPORATION LTD. Vs. REGIONAL JOINT, LABOUR COMMISSIONER
|
September 16, 2009 |
|
MANATHANATH KUNHAHAMMED Vs. KIZHAKKE THERUVATHAKATH CHERAMMAL THODIYIL UNNIMOIDEENKUTTY
|
February 6, 2009 |
|
MANDEEP Vs. STATE OF PUNJAB AND OTHERS
|
September 22, 2009 |
|
MANI Vs. ASST COMMISSIONER ASSESSMENT COMMERCIAL TAXES
|
June 15, 2009 |
|
MANI Vs. STATE OF KERALA
|
December 3, 2009 |
|
MANIKANDAN NAIR Vs. GEOLOGIST DEPARTMENT OF MINING AND GEOLOGY
|
September 17, 2009 |
|
MANJU SANTHOSH Vs. STATE OF KERALA
|
June 3, 2009 |
|
MANJU VARGHESE Vs. STATE OF KERALA
|
February 6, 2009 |
|
MANJU VARGHESE Vs. STATE OF KERALA
|
February 8, 2009 |
|
MANOHARA WARRIER R Vs. STATE OF KERALA
|
May 21, 2009 |
|
MANOHARAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
MANOHARAN Vs. KARTHIKEYAN
|
January 30, 2009 |
|
MANOHARAN MADHAVA MANNADIAR Vs. ARUCHAMY
|
June 5, 2009 |
|
MANOHARAN. T. Vs. PRASANNA KUMARI AND ORS.
|
September 30, 2009 |
|
MANOJ C V Vs. VIDHYA
|
December 10, 2009 |
|
MANOJ KOCHUKUNJU Vs. STATE OF KERALA
|
May 5, 2009 |
|
MANOJ SASI Vs. STATE OF KERALA
|
May 12, 2009 |
|
MANOJKUMAR Vs. SUBRAMANIAN
|
November 5, 2009 |
|
MANOJKUMAR R Vs. MANJUSHA V
|
June 23, 2009 |
|
MANUAL K.M., LECTURER (SELECTION GRADE) Vs. STATE OF KERALA REPRESENTED BY THE,
|
June 1, 2009 |
|
MAR BASELIOS MEDICAL MISSION HOSPITAL Vs. JOSEPH BABU
|
October 30, 2009 |
|
MAR PHILEXINOS VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
December 9, 2009 |
|
MARAKKAR Vs. STATE OF KERALA
|
September 18, 2009 |
|
MARCOSE ALIAS JERIKAL Vs. STATE OF KERALA
|
May 8, 2009 |
|
MARIA PADMA Vs. STATE OF KERALA
|
February 26, 2009 |
|
MARIA THOMAS Vs. CHAIRMAN AND MANAGING DIRECTOR,
|
August 21, 2009 |
|
MARIAMMA APREM Vs. ABRAHAM A V
|
August 24, 2009 |
|
MARITA JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
February 18, 2009 |
|
MARTIN & HARRIS PVT. LTD Vs. ASSISTANT COMMISSIONER
|
November 10, 2009 |
|
MARY JAMES W/O. ADAI JAMES AND Vs. SINDHU @ SUJI W/O GIGI GEORGE AND
|
May 29, 2009 |
|
MARY JULIET FRANCIS Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 16, 2009 |
|
MARYMOL T P Vs. DIRECTOR GENERAL CISF HQ
|
October 27, 2009 |
|
MATHAI Vs. THRESSIAMMA
|
December 1, 2009 |
|
MATHER PROJECTS P LTD Vs. GOVERMENT OF KERALA
|
November 25, 2009 |
|
MATHEW Vs. VALAKOM GRAMA PANCHAYAT
|
July 8, 2009 |
|
MATHEW Vs. SHAJI MATHEW
|
July 14, 2009 |
|
MATHEW PHILIP ALIAS THANKACHAN Vs. K J EMMANUEL
|
November 23, 2009 |
|
MATTUL SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME-TAX OFFICER
|
August 18, 2009 |
|
MEENACHIL RUBBER MARKETING & PROCESSING COOPERATIVE SOCIETY LTD Vs. COMMERCIAL TAX OFFICER
|
March 6, 2009 |
|
MEERAN Vs. DY COMMISSIONER OF INCOME TAX
|
November 2, 2009 |
|
MERCY GEORGE Vs. KERALA STATE ELECTION COMMISSION
|
July 3, 2009 |
|
MERLY Vs. SAJI K JOSEPH
|
June 30, 2009 |
|
METHEW Vs. INCOME TAX OFFICER
|
October 21, 2009 |
|
METHEW NARIVELY Vs. STATE OF KERALA
|
March 3, 2009 |
|
METRO SILKS AND SAREES Vs. SARPAN TRADERS
|
July 23, 2009 |
|
MICROQUAL TECHNO PVT LTD Vs. SUB INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE; NOUSHAD K V, EDAYATTIL HOUSE
|
November 26, 2009 |
|
MICROTROL STERILIZATION Vs. STATE OF KERALA
|
March 25, 2009 |
|
MIKDAD Vs. SUB INSPECTOR OF POLICE
|
May 5, 2009 |
|
MINAR ALLOYS AND FORGINGS PVT LTD Vs. ASST COMMISSIONER
|
May 8, 2009 |
|
MINI Vs. STATE OF KERALA
|
June 5, 2009 |
|
MINI GEORGE Vs. BABU PHILIP
|
March 5, 2009 |
|
MINI MUTHOOTTU MUTUAL FUNDS LTD. Vs. COMMISSIONER OF INCOME-TAX
|
February 19, 2009 |
|
MINI PHILIP Vs. P J MATHEW
|
December 16, 2009 |
|
MINI THYAGARAJAN Vs. SHOBHANA
|
January 1, 2009 |
|
MNAGER LAHAI ESTATE Vs. PRESIDENT
|
September 10, 2009 |
|
MODIDU Vs. STATE OF KERALA
|
June 26, 2009 |
|
MOHAMMAD BASHEER Vs. STATE OF KERALA
|
August 18, 2009 |
|
MOHAMMED ALI Vs. KULUKKALLOOR GRAMA PANCHAYAT
|
November 13, 2009 |
|
MOHAMMED K Vs. CALICUT CORPORATION
|
August 27, 2009 |
|
MOHAMMED KUNHI Vs. FOREST RANGE OFFICER
|
September 10, 2009 |
|
MOHAMMED KUNJI Vs. V P ANDRU
|
January 30, 2009 |
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MOHAMMED SAHAD C A Vs. STATE OF KERALA
|
May 12, 2009 |
|
MOHAMMED SAHEER K K; RAMSHAD T V; EDWIN K JOHN Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
November 10, 2009 |
|
MOHAMMED SHERIFF AND Vs. SIVADASAN AND
|
September 25, 2009 |
|
MOHAMMED SULAIMAN Vs. STATE OF KERALA; MALABAR CEMENTS LTD; R JAYAPRAKASH
|
November 2, 2009 |
|
MOHAMMEDALI Vs. STATE OF KERALA
|
October 16, 2009 |
|
MOHANAN Vs. STATE OF KERALA
|
December 16, 2009 |
|
MOHANAN Vs. STATE OF KERALA
|
July 29, 2009 |
|
MOHANAN NARAYANAN Vs. VINOD KUNJAN
|
May 5, 2009 |
|
MOHANDAS Vs. STATE ELECTION COMMISSIONER
|
November 19, 2009 |
|
MOHANDAS K P Vs. STATE ELECTION COMMISSIONER
|
October 20, 2009 |
|
MOIDEEN ALIAS MOIDU Vs. STATE OF KERALA
|
June 9, 2009 |
|
MOLY ELDHOSE Vs. ADDITIONAL SALES TAX OFFICER
|
July 9, 2009 |
|
MONICA DANIEL Vs. DANIAL THOMAS AND ORS.
|
April 15, 2009 |
|
MONISH KUMAR VIKRAMAN PILLAI Vs. STATE OF KERALA
|
May 8, 2009 |
|
MONUSHA. M., REPRESENTED BY FATHER Vs. THE SECRETARY, BOARD OF PUBLIC AND THE COMMISSIONER FOR GOVT. EXAMINATIONS
|
March 13, 2009 |
|
MONY Vs. STATE OF KERALA
|
December 18, 2009 |
|
MOOPAN MOTORS PVT LTD Vs. TAHSILDAR
|
February 25, 2009 |
|
MOOPPAN MOTORS PVT LTD Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
June 3, 2009 |
|
MOOSA C Vs. STATE OF KERALA
|
August 14, 2009 |
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MOOSA HAJI Vs. STATE OF KERALA
|
June 8, 2009 |
|
MOOSAKUTTY Vs. D E O WANDOOR
|
June 29, 2009 |
|
MOOSAN K P; VINODKUMAR A Vs. DIRECTOR OF HEALTH SERIVCES; ADDITIONAL DIRECTOR OF HELATH SERVICES
|
November 12, 2009 |
|
MOUNT ZION COLLEGE OF ENGTINEERING Vs. ASSISTANT COMMISSIONER
|
June 4, 2009 |
|
MR. ASHARAF K.H Vs. STATE OF KERALA AND
|
May 26, 2009 |
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MRIDUL MOHAN C Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
|
November 11, 2009 |
|
MRS. ELAMMA KURUVILLA Vs. DEPUTY COMMISSIONER OF WEALTH TAX
|
May 23, 2009 |
|
MUBARAK K. Vs. CHIEF ELECTION COMMISSIONER
|
April 8, 2009 |
|
MUHAMMAD RAFI Vs. STATE OF KERALA
|
February 26, 2009 |
|
MUHAMMED Vs. SUB INSPECTOR OF POLICE
|
July 29, 2009 |
|
MUHAMMED BASHEER Vs. DY GENERAL MANAGER KANNUR DISTRICT CO OPERATIVE BANK LTD
|
June 24, 2009 |
|
MUHAMMED DAVOOD Vs. HAFSATH
|
October 16, 2009 |
|
MUHAMMED FASAL K Vs. DISTRICT COLLECTOR
|
December 3, 2009 |
|
MUHAMMED FAZIL MOOSA Vs. STATE OF KERALA
|
May 5, 2009 |
|
MUHAMMED KALEEMULLA @ KALEEM AND ORS. Vs. STATE OF KERALA
|
April 15, 2009 |
|
MUHAMMED KUNHI Vs. KANHIRODE WEAVERS CO OPERATIVE SOCIETY LTD
|
March 31, 2009 |
|
MUHAMMED NAVAS A Vs. STATION HOUSE OFFICER EDAKKAD
|
July 31, 2009 |
|
MUHAMMED SHAHIN Vs. CIRCLE INSPECTOR OF POLICE
|
June 5, 2009 |
|
MUJEEB RAHMAN, S/O ANASU Vs. DISTRICT COLLECTOR, MALAPPURAM; SUB INSPECTOR OF POLICE
|
November 20, 2009 |
|
MUJEEB REHMAN S/O MOHAMMED Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 10, 2009 |
|
MUJEEB REHUMAN MUHAMMED KUNJU Vs. STATE OF KERALA
|
June 8, 2009 |
|
MUKUNDAN SANKARAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
MULAMTHURUTHY GRAMA PANCHAYAT Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
October 22, 2009 |
|
MULLIKULANGARA DEVI KSHETHRA BHARANA Vs. THE DISTRICT COLLECTOR AND ORS.
|
November 20, 2009 |
|
MUNNAR WOODS Vs. STATE OF KERALA
|
July 22, 2009 |
|
MURALEEDHARAN K.B. Vs. THE DEPUTY SUPERINTENDENT OF POLICE AND ORS.
|
September 14, 2009 |
|
MURALEEDHARAN NAIR K Vs. STATE OF KERALA
|
December 2, 2009 |
|
MURALEEDHARAN, Vs. KURAKKAVU DEVASWOM TRUST BHARANA SAMITHI,
|
May 22, 2009 |
|
Murali Vs. State of Kerala
|
March 16, 2009 |
|
MUSTHAFA S/O. MUHAMMED Vs. STATE OF KERALA AND R.D.O.
|
July 3, 2009 |
|
MUTHOOT PAPPACHAN CONSULTANCY AND MANAGEMENT SERVICES Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 15, 2009 |
|
MUTHOOT PAPPACHAN S AND M SERVICE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 14, 2009 |
|
MUTHOOT VEHICLE AND ASSET FINANCE LTD Vs. GOPALAN KUTTAPPAN
|
September 10, 2009 |
|
MUZHAYAN RAVI @ RAVEENDRAN ASARI Vs. THE STATE OF KERALA
|
November 24, 2009 |
|
N A SHERIFFA Vs. KALAMSSERY MUNICIPALITY
|
June 4, 2009 |
|
N D NAIR Vs. GEORGE MARTIN
|
October 16, 2009 |
|
N K BALAKRISHNAN Vs. KERALA WATER AUTHORITY
|
March 11, 2009 |
|
N K SASIDHARAN Vs. REMANI GOPALAN
|
June 3, 2009 |
|
N K SIVARAMAN Vs. STATE OF KERALA
|
June 9, 2009 |
|
N NISHANA MOL Vs. ALAPPUZHA MUNICIPALITY
|
June 26, 2009 |
|
N P CHANDRACHOODAN Vs. STATE OF KERALA
|
May 12, 2009 |
|
N P GOPALAN Vs. MAYYANNUER WEAVERS CO OPERATIVE
|
June 3, 2009 |
|
N RAMANI BAI Vs. GOVERNMENT OF KERALA
|
October 16, 2009 |
|
N S S MEDICAL MISSION HOSPITAL Vs. SULBETH BEEVI
|
February 13, 2009 |
|
N SASIDHARAN Vs. ELECTION COMMISSION OF INDIA
|
March 31, 2009 |
|
N VAMADEVAN Vs. SREE NARAYANA DHARMA PARIPALANA YOGAM
|
September 14, 2009 |
|
N VISWANATHAN Vs. DISTRICT COLLECTOR
|
December 14, 2009 |
|
N VISWAPRASAD Vs. PATHANAMTHITTA MUNICIPALITY; DIRECTOR, URBAN AFFAIRS
|
November 2, 2009 |
|
N. SREENIVASAN, DIRECTOR, A-ONE MILK Vs. N. VIDHYADHARAN AND OTHERS
|
January 15, 2009 |
|
N.J. DEVASSIA S/O. N.R. JOSEPH Vs. H.D.F.C. LTD. AND THE BRANCH MANAGER
|
August 18, 2009 |
|
N.P. ASOKAN Vs. THE FOREST RANGE OFFICER
|
May 27, 2009 |
|
N.S. PRAMOD Vs. STATE OF KERALA REP. BY ITS SECRETARY,
|
August 17, 2009 |
|
N.V. YACOB AND ANR. Vs. SUBHASH E.P. AND ORS.
|
April 3, 2009 |
|
NABEEL AHAMMED P M Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
December 3, 2009 |
|
NABEESA ABDUL KHADER Vs. SURESH KURIAN
|
February 17, 2009 |
|
NAJMUNNISA Vs. STATE OF KERALA
|
November 11, 2009 |
|
NAJUMA Vs. STATE OF KERALA
|
July 27, 2009 |
|
NAJUMA Vs. STATE OF KERALA
|
July 24, 2009 |
|
NAJUMUDHEEN N K Vs. STATE OF KERALA
|
May 12, 2009 |
|
NALAN Vs. VINESH
|
July 17, 2009 |
|
NAMBI NARAYANAN Vs. STATE OF KERALA
|
December 18, 2009 |
|
NANDAKUMAR Vs. INCOME TAX OFFICER
|
March 23, 2009 |
|
NANDAKUMAR K V Vs. FEDERAL BANK LIMITED
|
September 18, 2009 |
|
NANDU SEKHAR Vs. MAHATMA GANDHI UNIVERSITY
|
September 23, 2009 |
|
NARAYANAN Vs. STATE OF KERALA
|
February 13, 2009 |
|
NARAYANAN Vs. UMMER
|
July 23, 2009 |
|
NARAYANAN Vs. STATE OF KERALA
|
July 10, 2009 |
|
NARAYANAN Vs. UNNIKRISHNAN
|
November 10, 2009 |
|
NARAYANAN NAIR Vs. STATE OF KERALA
|
July 31, 2009 |
|
NARAYANAN NAIR Vs. STATE OF KERALA
|
May 12, 2009 |
|
NARAYANAN NAMBOODIRI Vs. SARASWATHY
|
October 13, 2009 |
|
NARAYANANKUTTY MENON Vs. STATE
|
February 17, 2009 |
|
NARIKKUNDIL NARAYANAN Vs. KILERI MANOHARAN
|
November 26, 2009 |
|
NARIKUNIYIL NARAYAAN Vs. PALAL UMMER
|
July 23, 2009 |
|
NASAR Vs. MALAPPURAM MUNICIPALITY
|
June 10, 2009 |
|
NASSAR Vs. STATE OF KERALA
|
July 1, 2009 |
|
NATARAJAN K.M. S/O MALLU Vs. STATE OF KERALA,
|
October 19, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. SUDHEESH
|
December 8, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. DIVAKARAN
|
August 25, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. RANJITH KUMAR K P
|
June 5, 2009 |
|
NATIONAL INSURANCE CO LTD Vs. C L BIJU
|
April 1, 2009 |
|
NATIONAL INSURANCE COMPANY Vs. VENUGOPALAN
|
June 4, 2009 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. BIJU A ANANDAN
|
June 4, 2009 |
|
NATTAKAM SURESH Vs. KERALA STATE ELECTION COMMISSION
|
August 25, 2009 |
|
NAUFAL S/O MUHAMMED Vs. DISTRICT COLLECTOR; TAHSILDAR
|
November 4, 2009 |
|
NAVAIKULAM CASHEW WORKERS INDUSTRIAL CO OPREATIVE LTD Vs. ENFORCEMENT OFFICER
|
August 28, 2009 |
|
NEELU NAGAMMA Vs. USHARAMANI
|
June 3, 2009 |
|
NEENA Vs. PUBLIC SERVICE COMMISION
|
December 14, 2009 |
|
NEETHA AZEEZ Vs. CONTROLLER OF EXAMINATION; UNIVERSITY OF CALICUT
|
November 9, 2009 |
|
NELLIKKAPARAMBU JUMAATH PALLI COMMITTEE Vs. KERALA STATE WAKF BOARD
|
December 3, 2009 |
|
NEW INDIA ASSURANCE CO LTD Vs. ALEKUTTY ANTONY
|
September 9, 2009 |
|
NIAMATHULLA P A Vs. UNION OF INDIA
|
May 22, 2009 |
|
NIBU ALIAS APPU Vs. SUB INSPECTOR OF POLICE
|
June 5, 2009 |
|
NIKITHA BASHEER Vs. CENTRAL BOARD OF SECONDARY EDUCATION
|
May 27, 2009 |
|
NIMISHA K.N., KRISHNA KRIPA AND ORS. Vs. THE KERALA PUBLIC SERVICE COMMISSION AND ORS.
|
April 6, 2009 |
|
NIMMI MOHAN D/O MOHANAN Vs. CONTROLLER OF EXAMINATION; COCHIN UNIVERSITY OF SCIENCE; PRINCIPAL
|
November 12, 2009 |
|
NIRMALADIVE Vs. STATE OF KERALA
|
November 30, 2009 |
|
NISAMUDHEEN Vs. JIONT R T O
|
July 27, 2009 |
|
NISHA RAFEEK Vs. DISTRICT COLLECTOR
|
December 7, 2009 |
|
NISHA SALIM Vs. STATE OF KERALA
|
June 8, 2009 |
|
NITHIN JOSE Vs. STATE OF KERALA
|
August 12, 2009 |
|
NITHIN K P Vs. KANNUR UNIVERSITY
|
May 8, 2009 |
|
NIZAR Vs. STATE OF KERALA
|
June 3, 2009 |
|
NOBLE KURIES Vs. SEBASTIAN
|
October 22, 2009 |
|
NOKKARA KUNHIRAMAN Vs. THEKKUNCHERI KUNNEL GEORGE
|
June 10, 2009 |
|
NOOR MUHAMMDIYA JAMA ATHU WAKF BOARD Vs. KERALA STATE WAKF BOARD
|
June 4, 2009 |
|
NORKA ROOTS Vs. COMMISSIONER OF INCOME-TAX
|
March 19, 2009 |
|
NUR MUHAMMED Vs. MOIDEEN ROWTHER
|
October 5, 2009 |
|
OFFICER IN CHARGE ARMY MEDICAL RECORDS Vs. RAJESH U
|
July 16, 2009 |
|
OFFICIAL LIQUIDATOR Vs. D THAMPY
|
June 11, 2009 |
|
OLAM EXPORTS (INDIA) LTD. Vs. COMMISSIONER OF INCOME-TAX
|
May 29, 2009 |
|
OMANA D/O. SARASAMMA Vs. STATE OF KERALA
|
April 15, 2009 |
|
OMANA THOMAS, PROFESSIONAL ASST. Vs. THE UNIVERSITY OF CALICUT,
|
November 4, 2009 |
|
OMANAKUTTAN @ KEERIKKADAN Vs. STATE
|
October 21, 2009 |
|
ORAVAKKOTTIL HAMZA AHAMMED Vs. KARATT VALLAT JANAKI AMMA
|
June 4, 2009 |
|
ORCHID DESIGNS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
|
June 16, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. UNNICHEKKAN CHATHAN
|
June 5, 2009 |
|
ORIENTAL INSURANCE CO LTD Vs. ABDUL SALIM
|
July 3, 2009 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PURUSHOTHAMAN S/O UNNI; R SATHEESAN S/O RAJU; BABU C T
|
December 9, 2009 |
|
OTTIYIL BABU Vs. STATION HOUSE OFFICER IRITTY POLICE
|
May 8, 2009 |
|
OUSEPH CHACKO Vs. JOSE POTHEN
|
June 3, 2009 |
|
OUSEPH P.O. Vs. STATE OF KERALA
|
May 23, 2009 |
|
P A JOSE Vs. REGIONAL TRANSPORT OFFICER
|
May 12, 2009 |
|
P A JOSEPH Vs. STATE OF KERALA
|
June 9, 2009 |
|
P A RADHAKRISHNAN Vs. STATE OF KERALA
|
June 19, 2009 |
|
P B THIMOTHIYOS Vs. STATE OF KERALA
|
June 5, 2009 |
|
P G NARAYANAN NAIR Vs. MANJAPPETTY MILK PRODUCERS CO OPERATIVE
|
June 4, 2009 |
|
P K BOSE Vs. SECRETARY TO GOVERNMENT
|
September 30, 2009 |
|
P K KRISHNASWAMY Vs. STATE OF KERALA; DISTRICT EDUCATIONAL OFFICER; HEADMASTER, SARVAJANA HIGH SCHOOL; P CHANDRASEKHARAN,S/O M KUNHUNNI NAIR
|
November 20, 2009 |
|
P K KUMARA MENON Vs. PADMAKUMAR
|
June 16, 2009 |
|
P K RAMAKRISHNAN, S/O KRISHNANKUTTY Vs. DISTRICT COLLECTOR, COLLECTORATE; SUB INSPECTOR OF POLICE
|
December 2, 2009 |
|
P K SANTHAMMA ATTENDANT Vs. DIRECTOR OF ANIMAL HUSBANDRY
|
June 3, 2009 |
|
P K USMAN Vs. CORPORATION OF CALICUT
|
December 8, 2009 |
|
P K VIJAYAN Vs. BIJU M S
|
June 4, 2009 |
|
P LAKSHMANAN Vs. STATE OF KERALA; MANAGING DIRECTOR; CHAIRMAN; ACCOUNTANT & AUDITOR GENERAL
|
November 25, 2009 |
|
P M KUTTAPPAN Vs. STATE OF KERALA
|
January 1, 2009 |
|
P M MANOJ Vs. MADHAVAN
|
February 4, 2009 |
|
P M SUNNY Vs. STATE OF KERALA
|
October 7, 2009 |
|
P MUHAMMEDALI Vs. STATION HOUSE OFFICER KELAKAM
|
May 12, 2009 |
|
P N ANANDAN Vs. DAMODARAN
|
June 26, 2009 |
|
P P ABRAHAM PHILIPOSE Vs. T K JACOB
|
June 8, 2009 |
|
P P ALAVI S/O KUNHAYAMU Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 9, 2009 |
|
P P ASHIQUE Vs. STATE OF KERALA
|
May 5, 2009 |
|
P P PURUSHOTHAMAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD; ASSISTANT COMMISSIONER
|
November 10, 2009 |
|
P P RAVI, S/O LATE CHANDAN Vs. STATE OF KERALA; DIRECTOR; CHIEF MEDICAL OFFICER
|
December 1, 2009 |
|
P PURUSHOTHAMA BHAT Vs. P BABU
|
June 3, 2009 |
|
P R RAVEENDRAN NAIR S/O A P GOVINDA Vs. STATE OF KERALA; DIRECTOR OF URBAN AFFAIRS; DIRECTOR OF MUNICIPAL ADMINISTRATION; SECRETARY OF MUNICIPALITY PALA; SECRETARY OF MUNICIPALITY
|
November 9, 2009 |
|
P RAJESH Vs. STATE OF KERALA
|
June 3, 2009 |
|
P RAMACHANDRA KURUP, S/O KUNHAMBU Vs. SECRETARY; DIRECTOR OF PANCHAYATHS
|
November 10, 2009 |
|
P RAVEENDRAN Vs. A JAYKUMAR FOOD INSPECTOR
|
July 31, 2009 |
|
P S BABU Vs. STATE OF KERALA; KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER
|
November 10, 2009 |
|
P S BALAKRISHNAN Vs. COMMERCIAL TAX OFFICER
|
May 5, 2009 |
|
P S SARADAMBAL Vs. P N GOPALAKRISHNAN
|
January 1, 2009 |
|
P SASI Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
May 21, 2009 |
|
P SURENDRAN Vs. STATE OF KERALA
|
December 22, 2009 |
|
P T KANNAPPAN Vs. DISTICT COLLECTOR
|
April 1, 2009 |
|
P T KUNHALI Vs. STATE OF KERALA
|
May 5, 2009 |
|
P T POULOSE Vs. STATE OF KERALA; CHIEF ENGINEER; EXECUTIVE ENGINEER; ASST EXECUTIVE ENGINEER
|
November 5, 2009 |
|
P T VENU Vs. EXCISE COMMISSIONER THIRUVANANTHAPURAM
|
October 12, 2009 |
|
P V IBRAHIM S/O VEERAN KUTTY Vs. STATE OF KERALA
|
December 2, 2009 |
|
P V MADHAVI Vs. P V BALAKRISHNAN
|
June 10, 2009 |
|
P X ALEXANDER S/O XAVIER, V H M RAFEEQUE Vs. REGIONAL TRANSPORT AUTHORITY; MANAGER, CANARA BANK, SECRETARY
|
May 26, 2009 |
|
P. A. SULAIMAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOME DEPARTMENT
|
June 15, 2009 |
|
P. ABOOBACKER Vs. COMMISSIONER
|
March 25, 2009 |
|
P. AHAMMED Vs. STATE OF KERALA
|
June 2, 2009 |
|
P. J. JOSE Vs. STATE OF KERALA
|
March 4, 2009 |
|
P. KOMU, POTHENKODE HOUSE AND OTHERS. Vs. P. SAJITH AND ANOTHER
|
March 4, 2009 |
|
P. KUKNHAPPA NAIR Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
November 17, 2009 |
|
P. SARADA, SEWING TEACHER Vs. THE SECRETARY TO GOVERNMENT,
|
November 23, 2009 |
|
P. SHAMSEER S/O. MOHAMMED Vs. THE SUB INSPECTOR OF POLICE,
|
December 4, 2009 |
|
P. SNINEESH, HINDI TEACHER Vs. STATE OF KERALA,
|
September 25, 2009 |
|
P. SUBASH CHANDRAN, PROPRIETOR Vs. SHYAMKUMAR SON OF RAGHAVAN
|
October 1, 2009 |
|
P. SUDHAKARAN Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
June 2, 2009 |
|
P.A. ANIJAN, JUNIOR SUPERINTENDENT Vs. THE DIRECTOR OF PANCHAYATS,
|
May 22, 2009 |
|
P.A. PORINCHU Vs. AGRICULTURAL INCOME TAX & SALES TAX APPELLATE TRIBUNAL
|
January 8, 2009 |
|
P.A. VASU, S/O AYYAPPAN Vs. THE DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE
|
June 17, 2009 |
|
P.B. ABDUL BASHEER Vs. AGRICULTURAL INCOME TAX AND COMMERCIAL AND TAHSILDAR (REVENUE RECOVERY)
|
December 11, 2009 |
|
P.C. THOMAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 13, 2009 |
|
P.D. JOSEPH Vs. KEDANHATH MEHOMOOD
|
June 2, 2009 |
|
P.G. SASI Vs. SAINABA W/O KUNJUMOHAMMED AND STATE OF KERALA
|
April 28, 2009 |
|
P.J. GARVASEES S/O. JOSEPH Vs. STATE OF KERALA AND ORS.
|
March 31, 2009 |
|
P.J. MATHEW, PADINJARE KARA VEEDU AND P.V. REGHU Vs. THE STATE OF KERALA
|
March 2, 2009 |
|
P.K. GANGADHARAN NAIR, ADVOCATE AND MRS. MANI G. NAIR Vs. STATE OF KERALA,
|
November 17, 2009 |
|
P.K. JOHN, SENIOR BRANCH MANAGER (RETD.) Vs. THE LIFE INSURANCE CORPORATION OF,
|
May 28, 2009 |
|
P.K. JOY S/O. KURUVILLA Vs. STATE OF KERALA,
|
May 27, 2009 |
|
P.K. KURIAN Vs. ASSISTANT COMMISSIONER OF WEALTH TAX
|
August 25, 2009 |
|
P.K. MARGALEETHA Vs. STATE OF KERALA AND ORS.
|
May 21, 2009 |
|
P.K. PONNAPPAN Vs. STATE OF KERALA
|
April 15, 2009 |
|
P.M. HARIFA D/O. MOHAMMED KUNHI, Vs. STATION HOUSE OFFICER
|
April 15, 2009 |
|
P.N. MOHANADASAN Vs. THE STATE INFORMATION COMMISSION,
|
December 10, 2009 |
|
P.O.THOMAS Vs. M.N.JAYAPRAKASH
|
March 16, 2009 |
|
P.P. THOMAS S/O. PAILY Vs. COCHIN PORT TRUST, THE CHAIRMAN, COCHIN PORT TRUST AND CHIEF MECHANICAL ENGINEER
|
September 8, 2009 |
|
P.P. UMMERKUTTY Vs. COMMISSIONER OF INCOME TAX
|
November 3, 2009 |
|
P.S. ARUCHAMI Vs. CANARA BANK
|
June 2, 2009 |
|
P.V. VASU, SENIOR GRADE TYPIST Vs. THE MANAGING DIRECTOR,
|
May 26, 2009 |
|
PADINHARE VEETIL MADHAVI Vs. PACHIKARAN VEETIL BALAKRISHNAN
|
June 10, 2009 |
|
PADMAKARAN K V Vs. VENUGOPALAN NAIR
|
February 3, 2009 |
|
PADMAKSHY Vs. MADHAVI
|
August 11, 2009 |
|
PADMAKUMARI S, SCIENTIFIC ASSISTANT; V SOJAKUMAR, SCIENTIFIC ASSISTANT Vs. STATE OF KERALA; SECRETARY, DEPARTMENT OF AGRICULTURE; AGRICULTURE PRODUCTION COMMISSIONER; DIRECTOR OF AGRICULTURE
|
November 3, 2009 |
|
PADMANABHA NAIR Vs. DEVAKI BRHAMANI AMMA
|
January 16, 2009 |
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PADMANABHA UDUPA Vs. INCOME TAX OFFICER
|
August 17, 2009 |
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PADMANABHAN V MENON Vs. INSPECTOR GENERAL OF REGISTRATION
|
March 27, 2009 |
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PADMAVATHI AMMA Vs. UNION OF INDIA
|
August 24, 2009 |
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PADMINI A K Vs. STATE OF KERALA
|
October 6, 2009 |
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PAKEER MUHAMMED FIROSKHAN Vs. THE ASST. COMMISSIONER OF CUSTOMS AND
|
May 25, 2009 |
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PALAKKAD RUBBER PVT LTD Vs. DEPUTY COMMISSIONER
|
June 5, 2009 |
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PALLICHAL GRAMA PANCHAYAT Vs. LALITHAMBIKA A
|
March 23, 2009 |
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PALLIPATTU KADEEJA D/O ASSAINAR Vs. K. BEERAN S/O MOHAMMED
|
May 23, 2009 |
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PALM FIBERS AND YARS TRADING CO. Vs. STATE OF KERALA,
|
May 29, 2009 |
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PANCHAMAN TRADERS Vs. COMMISSIONER OF INCOME TAX
|
October 30, 2009 |
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PANDI ALIAS LAKSHAM PANDI Vs. STATE OF KERALA
|
May 12, 2009 |
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PANKAJAKSHI AMMA Vs. GOURIKUTTY AMMA
|
November 30, 2009 |
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PARAMESWARAM K Vs. STATE OF KERALA
|
July 3, 2009 |
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PARAMESWARAN NAIR Vs. SURENDRAN
|
January 23, 2009 |
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PARANGODAN Vs. K M BAVA
|
January 1, 2009 |
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PARAPALLIYIL DASAN Vs. SASI K K
|
July 1, 2009 |
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PARAYIL GRANULAR INDUSTRIES Vs. KUMARANALLOOR GRAMA PANCHAYAT
|
June 2, 2009 |
|
PARISONS ROLLER FLOUR MILLS PVT LTD Vs. STATE OF KERALA
|
March 27, 2009 |
|
PARISTHITHI SAMRAKSHANA SANGHAM Vs. STATE OF KERALA
|
March 30, 2009 |
|
PARTHAKUMAR Vs. VENUGOPALAN
|
February 11, 2009 |
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PARTHAS TEXTILES KOTTAYAM Vs. EMPLOYEES PROVIDENT FUNDS APPELLATE TRIBUNAL
|
October 20, 2009 |
|
PARVATHY JAYAN C/O K JAYAN Vs. CONTROLLER OF EXAMINATIONS; REGISTRAR
|
December 14, 2009 |
|
PATHANAMTHITTA DISTRICT RAILWAY, Vs. UNION OF INDIA (UOI),
|
November 19, 2009 |
|
PATHU Vs. STATE OF KERALA
|
November 6, 2009 |
|
PAVITHRAN Vs. STATE OF KERALA
|
August 19, 2009 |
|
PC PAULOSE Vs. STATE OF KERALA
|
May 12, 2009 |
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PEERU MUHAMMED Vs. STATE OF KERALA
|
July 6, 2009 |
|
PEOPLES COUNCIL FOR CIVIL RIGHTS Vs. STATE OF KERALA
|
February 12, 2009 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. FOOD INSPECTOR
|
February 19, 2009 |
|
PERANCHI ABOOBACKER Vs. ALIKKAL MYMOONA
|
January 1, 2009 |
|
PERINGOTTUKARA NAMBOOTHIRI YOGAKSHEMA SABHA Vs. ALIYAR
|
January 2, 2009 |
|
PERINTHALMANNA TALUKA RURAL HOUSING CO OP SOCIETY Vs. UNNIKRISHNAN
|
November 18, 2009 |
|
PHILIP Vs. STATE OF KERALA
|
June 26, 2009 |
|
PHILIP. K. GEORGE S/O. VARKEY, Vs. PHILOMINA W/O. JOSE AND ACHAMMA D/O. CHACKO
|
May 29, 2009 |
|
PHILIPOSE Vs. CHANDY
|
September 23, 2009 |
|
PHILOMINA JOSEPH Vs. STATE OF KERALA
|
January 29, 2009 |
|
PINARAYI SERVICE CO-OPERATIVE BANK LTD. Vs. INCOME TAX OFFICER
|
March 27, 2009 |
|
PODIYAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
PONALI SURENDRAN Vs. P M MAMMOOTTY
|
February 20, 2009 |
|
PONNAMMA Vs. STATE OF KERALA
|
June 9, 2009 |
|
PONNAN S/O. ANAMU, Vs. STATE OF KERALA REPRESENTED BY
|
May 26, 2009 |
|
POOKKADAN MOIDEENKUTTY Vs. KUTTIYALI
|
July 14, 2009 |
|
POOLAKANDI KUMARAN Vs. KULANGARA VEETTIL MATHU
|
January 22, 2009 |
|
POOTHDAY SERVICE CO OP BANK LTD Vs. JOINT REGISTRAR
|
January 14, 2009 |
|
PORINCHU T K Vs. JOINT REGISTRAR
|
August 28, 2009 |
|
POST MASTER GENERAL Vs. STATE OF KERALA
|
June 24, 2009 |
|
POWER GRID CORPORATION OF INDIA LTD. Vs. P.N. BHASKARAN, JAYA BHAVANAM
|
April 7, 2009 |
|
PRABHAKARAN Vs. SAJINI
|
December 8, 2009 |
|
PRABHAKARAN N T Vs. ADDITIONAL SECRETARY TO THE GOVRNMENT
|
February 19, 2009 |
|
PRABHAKARAN P R Vs. GURUVAYUR DEVASWOM MANAGING COMMITTEE
|
November 5, 2009 |
|
PRABHU L K Vs. OFFICIAL LIQUIDATOR
|
October 30, 2009 |
|
PRABIN KUMAR MOHAMKUMAR Vs. STATE OF KERALA
|
June 4, 2009 |
|
PRADEEP KUMAR Vs. SINDHU
|
August 18, 2009 |
|
PRADEEP, Vs. STATE OF KERALA
|
April 15, 2009 |
|
PRAJEESH P V, S/O A VIJAYAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION; JOINT SECRETARY; PRINCIPAL, SAINIK SCHOOL
|
November 16, 2009 |
|
PRAJIN P GOPI Vs. COCHIN UNIVERSITY OF SCIENCE; CONTROLLER OF EXAMINATIONS
|
December 9, 2009 |
|
PRAKASAN K V S/O VASU; LATEESH P S/O PURUSHOTHAMAN; REJI S NALANDA; N PEETHAMBARAN; V G AMBUJAKSHSAN; O N SADANADAN S/O NARAYANAN; K R SAHAJAN S/O RAGHAVAN; SUBHASH S/O SREEDHARAN Vs. DISTRICT COLLECTOR, COLLECTORATE; GEOLOGIST, MINING AND GEOLOGY
|
December 8, 2009 |
|
PRAKASAN S/O KUTTAN Vs. REJI @ OUSEPH S/O MATHEW; V M JOSE S/O MATHAI; ORIENTAL INSURANCE CO LTD; RAVEENDRAN E K, EAZHA PARAMBIL HOUSE
|
December 8, 2009 |
|
PRAKASH Vs. STATE OF KERALA
|
October 8, 2009 |
|
PRAKASH ALIAS AJAYAN Vs. STATE OF KERALA
|
February 6, 2009 |
|
PRAKASH AUTOMOBILES Vs. COMMISSIONER OF INCOME-TAX
|
November 5, 2009 |
|
PRAKASHAN Vs. VASUDEVAN
|
June 29, 2009 |
|
PRAMIN ABRAHAM Vs. STATE OF KERALA
|
January 1, 2009 |
|
PRAMOD Vs. KERALA CRICKET ASSOCIATION
|
July 8, 2009 |
|
PRAMOD ISSAC Vs. STATE OF KERALA
|
June 8, 2009 |
|
PRAMOD LAL S/O LALAPPAN Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR
|
December 10, 2009 |
|
PRAMOD S/O. CHANDRAN PILLAI Vs. STATE THROUGH THE EXCISE INSPECTOR
|
May 29, 2009 |
|
PRAN THAMPI Vs. DISTRICT COLLECTOR
|
June 3, 2009 |
|
PRASANTH KUMAR Vs. C I OF POLICE
|
July 22, 2009 |
|
PRASEETHA Vs. STATE OF KERALA
|
September 16, 2009 |
|
PRATHAP KUMAR N P Vs. RAMADAS
|
September 23, 2009 |
|
PRAVEEN ALEXANDER Vs. SUB INSPECTOR OF POLICE
|
May 8, 2009 |
|
PREETHA S NAIR Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
October 5, 2009 |
|
PREMIER TYRES LIMITED Vs. STATE OF KERALA
|
October 9, 2009 |
|
PRESENTATION CONVENT G H S Vs. STATE OF KERALA
|
March 6, 2009 |
|
PRESIDENT, THIRUVALLA EAST CO-OP. BANK LTD. Vs. JOINT REGISTRAR OF CO-OP. SOCIETIES
|
August 2, 2009 |
|
PRINCELAL C. Vs. G. PRASANNA KUMARI
|
June 17, 2009 |
|
PRINCELAL G Vs. PRASANNAKUMARI
|
June 18, 2009 |
|
PRINCIPAL SIENA COLLEGE OF PROFESSIONAL; MANAGER, SIENA COLLEGE OF PROFESSIONAL Vs. MAHATMA GANDHI UNIVERSITY; VICE CHANCELLOR
|
November 19, 2009 |
|
PRINCY Vs. JOSE
|
March 13, 2009 |
|
PRIYAN Vs. STATE OF KERALA
|
December 10, 2009 |
|
PROCTOR AND GAMBLE HYGIENE AND HEALTH CARE LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
November 30, 2009 |
|
PROVINCIAL SUPERIOR FRANCISCAN CLARIST CONGREGATION OF NUNS Vs. STATE OF KERALA
|
January 30, 2009 |
|
PUBLIC INFORMATION OFFICER Vs. STATE INFORMATION COMMISSION
|
October 28, 2009 |
|
PUBLIC SERVICE COMMISSION Vs. VIVINA
|
March 13, 2009 |
|
PULIMOOTTIL AUTOMOBILES Vs. MANOHARLAL, PROPRIETOR
|
May 27, 2009 |
|
PUNATHIL ROLLER FLOUR MILLS P LTD Vs. STATE OF KERALA
|
July 2, 2009 |
|
PUNNAKKATTU HIDAYATHULLA Vs. CHERUSSOLA SOUDATH
|
October 16, 2009 |
|
PURSHOTHAMAN Vs. STATE OF KERALA
|
April 1, 2009 |
|
PURUSHOTHAMAN Vs. SANDHYA ALIAS INDUMOL
|
June 8, 2009 |
|
PURUSHU @ PURUSHOTHAMAN Vs. STATE OF KERALA
|
September 25, 2009 |
|
PUSHPAGIRI MEDICAL COLLEGE HOSPITAL Vs. COMMERCIAL TAX INSPECTOR
|
June 10, 2009 |
|
PUSHPALATHA Vs. STATE OF KERALA
|
May 5, 2009 |
|
PUSHPALATHA Vs. STATE BANK OF TRAVANCORE
|
February 11, 2009 |
|
PUSHPAM SIMON Vs. KARUMKULAM GRAMA PANCHAYAT
|
September 8, 2009 |
|
PUSHPAM THANKAM Vs. STATE OF KERALA
|
May 5, 2009 |
|
R ANILKUMAR Vs. STATE OF KERALA
|
April 1, 2009 |
|
R GEORGE PEREIRA Vs. JOSEPHS INTERNATIONAL ACADEMY
|
May 8, 2009 |
|
R LATHA Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 2, 2009 |
|
R S A POLYMERS P LTD Vs. SALES TAX OFFICER
|
August 4, 2009 |
|
R SANTHOSH KUMAR Vs. DIRECOR GENERAL, CISF, HEADER QUARTERS; INSPECTOR GENERAL,CISF, SOUTH SECTION; DEPTY INSPECTOR GENERAL,CISF, SOUTH ZONE; GROUP COMMANDANT,CISF, GROUP HEAD; VIDYADHARAN, ASSISTANT COMMANDANT
|
November 10, 2009 |
|
R SHAJI S/O RAGHAVAN Vs. STATE OF KERALA
|
December 10, 2009 |
|
R. G. VILASKUMAR Vs. S. RAMACHANDRAN
|
January 6, 2009 |
|
R. P. G. TRANSMISSION LIMITED Vs. COMMERCIAL TAX OFFICER
|
October 22, 2009 |
|
R. VIJAYAKUMAR Vs. B. THULASEEDHARAN
|
February 11, 2009 |
|
R.P. PATEL Vs. COMMISSIONER OF INCOME-TAX
|
April 3, 2009 |
|
RADHA K PART TIME SWEEPER Vs. DIRECTOR OF STATE LOTTERIES; DISTRICT LOTTERY OFFICER
|
November 10, 2009 |
|
RADHA PICTURE PALACE Vs. DY COMMISSIONER OF INCOME TAX
|
December 10, 2009 |
|
RADHA THANKAPPAN Vs. STATE OF KERALA
|
June 4, 2009 |
|
RADHAKRISHAN Vs. PANKAJAM
|
June 16, 2009 |
|
RADHAKRISHNA NAYAK Vs. STATE OF KERALA
|
June 8, 2009 |
|
RADHAKRISHNAN Vs. CIRCLE INSPECTOR OF POLICE
|
March 4, 2009 |
|
RADHAKRISHNAN Vs. PRIYA S
|
September 22, 2009 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
July 10, 2009 |
|
RADHAMANI Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
November 12, 2009 |
|
RADHAMONY L Vs. STATE OF KERALA
|
June 3, 2009 |
|
RADHIKA A DAS Vs. CONTROLLER OF EXAMINATION; M G UNIVERSITY
|
December 9, 2009 |
|
RAFA K K D/O K K ABDUL RAOOF Vs. REGISTRAR PAREEKSHA BHAVAN; CONTROLLER OF EXAMINATIONS
|
December 7, 2009 |
|
RAFEEQ ABDUL RAHIMAN Vs. STATE OF KERALA
|
May 8, 2009 |
|
RAGHU VARMA Vs. STATE OF KERALA
|
March 30, 2009 |
|
RAGHUCHANDRABAL Vs. STATE OF KERALA
|
August 18, 2009 |
|
RAGHUVARA PANICKER R Vs. SECRETARY
|
August 18, 2009 |
|
RAHUL S MOHANAN; SANDEEPAN C Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
November 16, 2009 |
|
RAHUMATH Vs. PUBLIC SERVICE COMMISSION
|
November 13, 2009 |
|
RAHUMATH S Vs. K P S C
|
November 25, 2009 |
|
RAJAGOPAL Vs. DISTRICT COLLECTOR; S I OF POLICE
|
December 11, 2009 |
|
RAJAMMA JOSEPH Vs. BINU PRASAD
|
December 22, 2009 |
|
RAJAN Vs. JAYSHREE NAYAR
|
December 2, 2009 |
|
RAJAN Vs. P N RAGHAVAN
|
October 6, 2009 |
|
RAJAN Vs. STATE OF KERALA
|
July 17, 2009 |
|
RAJAN Vs. POIL RAGHAVAN
|
January 15, 2009 |
|
RAJAN Vs. MUHAMMED
|
January 6, 2009 |
|
RAJAN Vs. TAHSILDAR
|
March 25, 2009 |
|
RAJAN K S Vs. ELECTORAL OFFICER ASST REGISTRAR OF CO OP SOCIETIES
|
August 12, 2009 |
|
RAJAN K S Vs. PRAVITH
|
August 24, 2009 |
|
RAJAN KUDUMBATHIL Vs. UNION OF INDIA (UOI) AND ORS.
|
November 12, 2009 |
|
RAJAN MATHAI Vs. STATE OF KERALA
|
August 25, 2009 |
|
RAJAN PALACKAL PARAMBIL Vs. SONY VARGHESE
|
January 1, 2009 |
|
RAJAN, Vs. THE CIRCLE INSPECTOR AND STATE OF KERALA
|
June 3, 2009 |
|
RAJAN. N.C. Vs. THE DIRECTOR OF TREASURIES,
|
May 22, 2009 |
|
RAJAPPAN Vs. SHAJU
|
July 8, 2009 |
|
RAJASEKHARAN NAIR S Vs. STATE OF KERALA
|
October 20, 2009 |
|
RAJEEV G Vs. STATE OF KERALA
|
October 23, 2009 |
|
RAJEEV G.H.S.A., Vs. STATE OF KERALA AND ORS.
|
December 10, 2009 |
|
RAJEEV KUMARAN Vs. STATE OF KERLA
|
May 8, 2009 |
|
RAJEEV P. Vs. STATE OF KERALA
|
August 28, 2009 |
|
RAJEEVAN ALIAS KUNJUMON Vs. STATE OF KERALA
|
June 3, 2009 |
|
RAJEEVAN P P Vs. STATE OF KERALA
|
May 28, 2009 |
|
RAJENDRA D K Vs. P K SAJEENDRAN
|
July 13, 2009 |
|
RAJENDRAN Vs. SAJEENDRAN
|
July 13, 2009 |
|
RAJENDRAN ALIAS MANIKUTTAN Vs. SUB INSPECTOR OF POLICE
|
May 8, 2009 |
|
RAJENDRAN M R Vs. LAILA RAMAKRISHNAN
|
June 26, 2009 |
|
RAJESH Vs. DISTRICT COLLECTOR
|
August 3, 2009 |
|
RAJESH Vs. STATE OF KERALA
|
May 5, 2009 |
|
RAJESH Vs. JOINT R T O
|
February 27, 2009 |
|
RAJESH @ KOCHUMON S/O KUNJAN KUNJU Vs. STATE OF KERALA
|
October 1, 2009 |
|
RAJESH KRISHNAN Vs. ASST PROVIDENT FUND COMMISSIONER
|
April 3, 2009 |
|
RAJESH P. F. Vs. STATE OF KERALA
|
August 20, 2009 |
|
RAJESH S/O. SANKARAN Vs. STATE OF KERALA, REP. BY THE PUBLIC AND SUB INSPECTOR OF POLICE
|
October 16, 2009 |
|
RAJESWARAN NAIR Vs. DISTRICT COLLECTOR
|
June 9, 2009 |
|
RAJMOHAN Vs. STATE OF KERALA
|
October 15, 2009 |
|
RAJU Vs. STATE OF KERALA
|
August 5, 2009 |
|
RAJU M LECTURER IN ELECTRICAL Vs. STATE OF KERALA
|
June 4, 2009 |
|
RAJU P P Vs. DISTRICT COLLECTOR ALAPPUZHA
|
September 23, 2009 |
|
RAJU PUZHANKARA Vs. KODIYERI BALAKRISHNAN
|
February 9, 2009 |
|
RAJU RAJESH Vs. STATE OF KERALA
|
June 3, 2009 |
|
RAKHI Vs. ACCOUNTANT GENERAL
|
November 10, 2009 |
|
RAMACHANDRA S/O. KRISHNA Vs. STATE OF KERALA
|
April 15, 2009 |
|
RAMACHANDRAN Vs. BABURAJ
|
August 17, 2009 |
|
RAMACHANDRAN Vs. RAVIKUMAR
|
July 28, 2009 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
June 2, 2009 |
|
RAMACHANDRAN MASTER K K Vs. K JYOTHILAL
|
November 3, 2009 |
|
RAMACHANDRAN NAIR Vs. JAMES
|
May 22, 2009 |
|
RAMACHANDRAN V Vs. S ABDUL RAHIM; GOVERNMENT OF KERALA; DIRECTOR GENERAL OF POLICE; SUPERINTENDENT OF POLICE
|
November 19, 2009 |
|
RAMACHANDRANA NAIR S/O. NARAYANA KURUPU Vs. STATE OF KERALA
|
December 18, 2009 |
|
RAMAKRISHNAN Vs. RAMADAS
|
November 16, 2009 |
|
RAMAKRISHNAN T K Vs. C N SUBHADRA
|
February 18, 2009 |
|
RAMAMORTHY Vs. FOOD INSPECTOR
|
December 10, 2009 |
|
RAMAN GOPI Vs. KUNJU RAMAN UTHAMAN
|
July 10, 2009 |
|
RAMANKUTTY KUNJAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
RAMASWAMY Vs. KAMARAJ PONNUSWAMY
|
November 3, 2009 |
|
RAMCHANDRA PILLAI Vs. STATE OF KERALA
|
May 26, 2009 |
|
RAMCHANDRAN NAIR Vs. LEBBA KUNJU
|
March 31, 2009 |
|
RAMER PICHA Vs. STATE OF KERALA
|
June 3, 2009 |
|
RAMESH Vs. M M BADRUDHEEN
|
June 2, 2009 |
|
RAMESH Vs. STATE OF KERALA
|
December 9, 2009 |
|
RAMESH ALIAS HARISH THALIPADAPPU Vs. SUB INSPECTOR OF POLICE
|
May 5, 2009 |
|
RAMESH B T S/O RAJAN Vs. DISTRICT COLLECTOR, COLLECTORATE; TAHSILDAR, PONNANI TALUK, TALUK OFFICE; SUB INSPECTOR OF POLICE; THAVANUR GRAMAPANCHAYATH
|
December 9, 2009 |
|
RAMESH KUMAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
February 13, 2009 |
|
RAMESH S/O ISTHACKY Vs. STATE OF KERALA; DISTRICT COLLECTOR; TAHSILDAR; GEOLOGIST, MINING AND GEOLOGY; SUB INSPECTOR OF POLICE; COMMERCIAL TAX INSPECTOR
|
December 7, 2009 |
|
RAMLATH Vs. NASAR ABDUL RAZAK
|
July 7, 2009 |
|
RAMLATH MEMORIAL CHARITABLE TRUST Vs. PEERUKANNU
|
November 13, 2009 |
|
RAMSHEED SHAFI Vs. STATE OF KERALA
|
June 3, 2009 |
|
RANJINI Vs. STATE OF KERALA
|
July 17, 2009 |
|
RANJITH Vs. HIGH COURT OF KERALA
|
May 21, 2009 |
|
RANJITH Vs. CIRCLE INSPECTOR OF POLICE ERNAKULAM
|
November 16, 2009 |
|
RANNY PERINAD GRAMA PANCHAYAT Vs. STATE OF KERALA
|
August 4, 2009 |
|
RASHEED P S/O MOHAMMED Vs. DISTRICT COLLECTOR, MALAPPURAM; SUB INSPECTOR OF POLICE
|
December 9, 2009 |
|
RATHEESH S/O ARAVINDAGHOSH Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR,ERNAKULAM
|
December 10, 2009 |
|
RATHEESH VIJAYAN Vs. STATE OF KERALA
|
June 4, 2009 |
|
RAVEENDRA PANICKER Vs. STATE OF KERALA
|
May 12, 2009 |
|
RAVEENDRAN PILLAI P N Vs. UNION OF INDIA
|
July 24, 2009 |
|
RAVI VARMA RAJA Vs. MUNSIFFS COURT
|
November 24, 2009 |
|
RAVIDAS M Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 16, 2009 |
|
RAVIKUMAR Vs. KESUKKUTTAN NAIR
|
September 29, 2009 |
|
RAVINDRAN C, ASSISTANT ENGINEER LSGD Vs. CHIEF ENGINEER LSGD,
|
May 25, 2009 |
|
RAVINDRAN PILLAI Vs. GOPAKUMAR RAJAN
|
July 27, 2009 |
|
REEBA VARKEY Vs. KURUVILLA JACOB AND THE STATE ELECTION COMMISSIONER
|
November 24, 2009 |
|
REENA JOHN Vs. DIRECTOR GENERAL OF POLICE
|
January 2, 2009 |
|
REGHU VISWANATHA PANICKER Vs. STATE OF KERALA
|
June 4, 2009 |
|
REGHUNATH Vs. STATE OF KERALA
|
March 2, 2009 |
|
REGHUNATHAN K Vs. STATE OF KERALA
|
June 9, 2009 |
|
REGIONAL DIRECTOR Vs. SRINATH CORPORATION
|
June 3, 2009 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. B MOHANCHANDRAN NAIR
|
July 8, 2009 |
|
REGIONAL DIRECTOR ESI CORPORATION THRISSUR Vs. G SIVAPRASAD PROPRIETOR M S BRICKS KOLLAM
|
July 15, 2009 |
|
REGIONAL P F COMMISIONER E P F ORGANISATION TRIVANDRUM Vs. ADMINISTRATOR COSMOPOLITAN HOSPITALS P LTD
|
September 7, 2009 |
|
REGIONSL DIRECTOR ESI CORPORATION Vs. P ASOKAN
|
July 22, 2009 |
|
REHABILITATION PLANTATIONS LTD Vs. P S ANSARY
|
December 21, 2009 |
|
REJI JOSE Vs. DIRECTOR GENERAL OF POLICE THIRUVANANTHAPURAM
|
November 10, 2009 |
|
REJI JOSEPH S/O. PAPPACHAN, KOCHILATH Vs. STATE OF KERALA
|
September 25, 2009 |
|
REJI P P Vs. V J FRANCIS
|
June 5, 2009 |
|
REJI PUNNAPPAN Vs. STATE OF KERALA
|
June 4, 2009 |
|
REJINA C Vs. G SUKUMARI
|
December 7, 2009 |
|
REKHA Vs. VINODAN T S
|
July 27, 2009 |
|
REKHA B Vs. STATE OF KERALA
|
April 1, 2009 |
|
RELIANCE COMMUNICATION INFRASTRUCTURE LIMITED REP BY ITS CIRCLE COMMERCIAL MANAGER, S MEENAKSHINATHAN AND RELIANCE INFOCOMM LTD REP BY ITS CIRCLE COMMERCIAL MANAGER, SRI S MEENAKSHINATHAN Vs. STATE OF KERALA REP BY THE SECRETARY TO MINISTRY OF FINANCE
|
February 13, 2009 |
|
REMA A Vs. S I OF POLICE
|
June 8, 2009 |
|
REMANI C Vs. K P S C
|
November 5, 2009 |
|
RESHMA K, D/O K K RAMADAS Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
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November 2, 2009 |
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RETNAKUMAR Vs. BENNY
|
November 25, 2009 |
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REV BISHOP CHACKO Vs. JAYAPRAKASH
|
June 8, 2009 |
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REV DR GEORGE NJARAKUNNEL Vs. STATE OF KERALA
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July 6, 2009 |
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REV FR PAULOSE Vs. SAHJAHAN
|
June 26, 2009 |
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REVI MENON Vs. STATE OF KERALA
|
March 11, 2009 |
|
RIJO Vs. STATE OF KERALA
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October 14, 2009 |
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RISHAB IMPEX Vs. STATE OF KERALA,
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September 25, 2009 |
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RISWANA BEGAM Vs. STATE OF KERALA
|
March 30, 2009 |
|
RIYAS M H Vs. STATE OF KERALA
|
June 9, 2009 |
|
RIYAS S/O. ABOOBACKER Vs. STATE OF KERALA
|
October 16, 2009 |
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RMP INFOTECH (P) LTD. Vs. THE INTELLIGENCE OFFICER,
|
April 30, 2009 |
|
ROCKY V A Vs. V I VAKKACHAN
|
July 2, 2009 |
|
RUBFILA INTERNATIONAL LIMITED Vs. UNION OF INDIA
|
June 30, 2009 |
|
S ABDUL JALEEL, ATTENDER; T R MANOHARAN, PHARMACIST; N M MUHAMMED KUNJU Vs. STATE OF KERALA; DIRECTOR OF HOMOEOPATHY; KERALA PUBLIC SERVICE COMMISSION
|
November 30, 2009 |
|
S KUMAR Vs. SUDHAKARAN
|
February 12, 2009 |
|
S LYLAJAM, SENIOR LECTURER Vs. IRECTOR OF MEDICAL EDUCATION; SECRETARY, HEALTH AND FAMILY WELFARE; CONVENOR, DEPARTMENTAL PROMOTION AND; PRAMODKUMAR A V
|
September 25, 2009 |
|
S NAZEERKHAN Vs. KERALA STATE ELECTION COMMISSION
|
February 3, 2009 |
|
S SHAHIDA BEEVI Vs. LIC OF INDIA
|
December 15, 2009 |
|
S SREENIVASA KAMATH Vs. EXECUTIVE ENGINEER
|
June 4, 2009 |
|
S SUGATHAN; SREELATHA V G D/O GANGADHARAN V R Vs. SECRETARY
|
May 29, 2009 |
|
S. DAVID Vs. THE DISTRICT COLLECTOR,
|
August 3, 2009 |
|
S. KRISHNAKUMARI Vs. STATE OF KERALA AND ORS.
|
October 15, 2009 |
|
S. KRISHNAN NAIR Vs. S. JAYAKUMARI
|
October 28, 2009 |
|
S. MANI S/O CHINNASWAMI Vs. THE C.I. OF POLICE, KASABA POLICE
|
September 29, 2009 |
|
S. P. L. LTD Vs. COMMERCIAL TAX INSPECTOR
|
February 26, 2009 |
|
S. SHAFFI MUSALIAR Vs. COMMISSIONER OF INCOME-TAX
|
February 10, 2009 |
|
S. SINDHU, MUSIC TEACHER Vs. STATE OF KERALA AND ORS.
|
March 20, 2009 |
|
S. STHANUKUMARAN THAMPI Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 21, 2009 |
|
S. UNNIKRISHNAN NAIR, STOREKEEPER (RTD) Vs. THE STATE OF KERALA AND
|
October 1, 2009 |
|
S.M. THAJ Vs. REGISTRAR OF COMPANIES
|
November 2, 2009 |
|
SABAIDA ASHRAF Vs. DISTRICT GENERAL MANAGER
|
November 13, 2009 |
|
SABARI JITHESH Vs. TAHSILDAR; DISTRICT COLLECTOR
|
November 11, 2009 |
|
SABU ALIAS SAM Vs. STATE OF KERALA
|
June 5, 2009 |
|
SABU ERANACKAL Vs. NIGGY SABU
|
August 17, 2009 |
|
SADANANDAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
SADIK BHASHA S/O MUHAMMEDKUTTY Vs. DISTRICT COLLECTOR,MALAPPURAM
|
December 10, 2009 |
|
SADIKALI Vs. COMMERCIAL TAX OFFICER VAT
|
June 9, 2009 |
|
SAHRDAYA COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. UNIVERSITY OF CALICUT
|
August 21, 2009 |
|
SAIDALAVI HAJI Vs. TANUR GRAMA PANCHAYAT
|
February 25, 2009 |
|
SAIDHU MUHAMMED A. S/O. ABDUL RAHIMAN Vs. THE DISTRICT COLLECTOR AND SUB INSPECTOR OF POLICE
|
August 12, 2009 |
|
SAINUDHEEN S/O. MOHAMMED Vs. THE DISTRICT COLLECTOR AND THE SUB INSPECTOR OF POLICE
|
May 29, 2009 |
|
SAJ FLIGHT SERVICES P LTD Vs. TAHSILDAR
|
June 5, 2009 |
|
SAJAN Vs. SUB INSPECTOR OF POLICE
|
May 5, 2009 |
|
SAJAN S/O. SUBRAMANIAN Vs. SAJEEV S/O. PARAMESWARAN AND ORS.
|
May 28, 2009 |
|
SAJEEV Vs. INTELIGENCE OFFICER
|
July 10, 2009 |
|
SAJEEV KUMAR Vs. DISTRICT COLLECTOR
|
June 5, 2009 |
|
SAJEEV S PWD CONTRACTOR, SAMUDRA Vs. STATE OF KERALA; DIRECTOR OF MEDICAL EDUCATION; PRINCIPAL, MEDICAL COLLEGE; CHIEF ENGINEER, PWD BUILDINGS; EXECUTIVE ENGINEER
|
December 7, 2009 |
|
SAJEEVAN KRISHNAPANICKER Vs. STATE OF KERALA
|
June 3, 2009 |
|
SAJEEVE N J Vs. UNION OF INDIA
|
October 27, 2009 |
|
SAJI Vs. AN INIMATE OF MENTAL HEALTH CENTRE
|
May 28, 2009 |
|
SAJI ER Vs. STATE OF KERALA
|
August 28, 2009 |
|
SAJI THOMAS Vs. SHEEBA REJI,
|
August 18, 2009 |
|
SAJI VARGHESE Vs. K MOHAMMEDKUTTY
|
August 26, 2009 |
|
SAJIDEVAN Vs. STATE OF KERALA
|
November 4, 2009 |
|
SAJIN Vs. ASST EXCISE COMMISSIONER
|
March 24, 2009 |
|
SAJITHI Vs. DEPUTY DIRECTOR EDUCATION
|
April 2, 2009 |
|
SAJU DAVID Vs. SECRETARY, KERALA PUBLIC SERVICE COMMISSION, THIRUVANANTHAPURAM AND ORS.
|
February 20, 2009 |
|
SAJU GEORGEGEORGE Vs. BABU SUBRAMONIAN
|
June 5, 2009 |
|
SAJU VARGHESE YESUDASAN Vs. NAVEEN VARGHESE
|
October 20, 2009 |
|
SAKARIA Vs. STATE OF KERALA
|
May 5, 2009 |
|
SALEENA Vs. MALABAR CHRISTIAN COLLEGE
|
April 2, 2009 |
|
SALES TAX OFFICER Vs. AKAY FLAVOURS AND AROMATICS LTD
|
May 28, 2009 |
|
SALES TAX OFFICER Vs. KERALA CURRY HOUSE
|
December 23, 2009 |
|
SALI Vs. SANTHOSH
|
March 27, 2009 |
|
SALIM KUMAR S/O THANKAPPAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
September 10, 2009 |
|
SALIM THAYIL Vs. STATE OF KERALA
|
June 3, 2009 |
|
SALU VARGHESE Vs. PRABHAKARAN
|
November 19, 2009 |
|
SAM JOSEPH Vs. STATE OF KERALA
|
June 10, 2009 |
|
SAM T K Vs. STATE OF KERALA
|
June 9, 2009 |
|
SAM ZACHARIAS D Vs. STATE OF KERALA
|
December 22, 2009 |
|
SAMEENA M A D/O AZIZ M A Vs. CONTROLLER OF EXAMINATIONS
|
December 8, 2009 |
|
SAMUEL GEORGE Vs. STATE OF KERALA
|
June 29, 2009 |
|
SAMUL PHILIPOSE Vs. KOSHY THOMAS
|
August 19, 2009 |
|
SAMURAI TECHNO TRADING CO. (P) LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 4, 2009 |
|
SANGEETA G. P. Vs. STATE OF KERALA
|
December 22, 2009 |
|
SANIL RAJ D; P K BINDU Vs. SECRETARY TO GOVERNMENT; DIRECTOR OF URBAN AFFAIRS
|
November 3, 2009 |
|
SANJAY GUPTA Vs. KERALA STATE INDUSTRIAL DEVLOPMENT CORPORATION LTD
|
July 29, 2009 |
|
SANJAY JACOB Vs. SAKTHAN KURIES AND LOANS P LTD
|
January 12, 2009 |
|
SANKARAN Vs. STATE OF KERALA
|
September 25, 2009 |
|
SANOSH SADANANDAN MUNGAM KAVUNGAL Vs. STATE OF KERALA
|
May 12, 2009 |
|
SANTHA SAKKU BAI Vs. STATE BANK OF INDIA
|
August 27, 2009 |
|
SANTHA V M Vs. KOZHIKODE CORPORATION
|
September 10, 2009 |
|
SANTHAKUMARI, W/O KRISHNANKUTTY Vs. REVENUE DIVISIONAL OFFICER; VILLAGE OFFICER, ATHIYANNOOR; SECRETARY, ATHIYANNOOR GRAMA
|
December 1, 2009 |
|
SANTHAMMA Vs. DISTRICT MAGISTRATE
|
December 14, 2009 |
|
SANTHOSH ALIAS MALAYATTOOR SANTHOSH Vs. STATE OF KERALA
|
November 11, 2009 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA
|
May 12, 2009 |
|
SANTHOSH KUMAR S/O. BALAKRISHNAN Vs. THE EXCISE INSPECTOR, NEYYATTINKARA
|
April 15, 2009 |
|
SANTHOSH S/O. GOPALAN Vs. STATE OF KERALA
|
April 15, 2009 |
|
SANTHOSH SUKUMARAN Vs. STATE OF KERALA
|
June 8, 2009 |
|
SANTHOSHJI S/O LATE KUNJU PILLAI Vs. EXECUTIVE ENGINEER, KERALA STATE,
|
November 4, 2009 |
|
SANTOSH Vs. STATE
|
November 23, 2009 |
|
SARANYA P S Vs. STATE OF KERALA
|
March 31, 2009 |
|
SARASAMMA M V Vs. CHARLEY ABRAHAM
|
February 13, 2009 |
|
SARASWATHI AMMA Vs. CHANDRASEKHARAN NAIR
|
August 21, 2009 |
|
SAREESH Vs. DISTRICT COLLECTOR
|
May 25, 2009 |
|
SAROJINI Vs. UNION OF INDIA
|
October 6, 2009 |
|
SAROJINI Vs. KARTHIYANI AMMA
|
December 7, 2009 |
|
SASEENDRAN S/O KUNHIRAMAN, Vs. SECRETARY TO GOVERNMENT AND CENTRE FOR WATER RESOURCES DEVELOPMENT
|
May 23, 2009 |
|
SASI CHELLAPPAN ALIAS M C SASI Vs. RAJU KUNJU ALIAS K K RAJU
|
August 11, 2009 |
|
SASI GOPALAN Vs. ABDUL HAMEED
|
June 4, 2009 |
|
SASI ROAD FINISHERS AND ENGINEERING CONTRACTOR Vs. STATE OF KERALA
|
September 18, 2009 |
|
SASIDHARAN Vs. EDAPPAYIL PREMALATHA
|
January 16, 2009 |
|
SASIDHARAN Vs. EDAPPAYIL PREMLATHA
|
February 24, 2009 |
|
SASIDHARAN NAIR Vs. TRIVANDATUM CO OP URBAN BANK LTD
|
January 20, 2009 |
|
SASIDHARAN NAIR Vs. ALI
|
August 10, 2009 |
|
SASIDHARAN NAIR Vs. ALI
|
July 27, 2009 |
|
SASIDHARAN NAIR M P Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, JOINT SECRETARY TO GOVERNMENT
|
December 2, 2009 |
|
SASIKUMAR Vs. MOHAMMED BASHEER
|
June 5, 2009 |
|
SASIKUMAR Vs. GEETHA
|
June 25, 2009 |
|
SASIKUMAR Vs. BINDU S
|
March 27, 2009 |
|
SASIKUMAR Vs. SHEEBA
|
August 25, 2009 |
|
SATELLITE CABLE NETWORK Vs. THE KERALA STATE ELECTRICITY BOARD AND THE ASSISTANT EXECUTIVE ENGINEER
|
August 21, 2009 |
|
SATELLITE CABLE TV NETWORK Vs. THRISSUR CORPORATION
|
June 5, 2009 |
|
SATHEESH Vs. STATE OF KERALA
|
July 16, 2009 |
|
SATHEESH C Vs. STATE OF KERALA
|
May 5, 2009 |
|
SATHEESH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
March 2, 2009 |
|
SATHEESH N V Vs. STATE OF KERALA
|
July 15, 2009 |
|
SATHEESH R Vs. STATE OF KERALA
|
June 4, 2009 |
|
SATHEESHKUMAR Vs. STATE OF KERALA
|
June 26, 2009 |
|
SATHESH Vs. JOINT REGIONAL TRANSPORT OFFICER
|
January 15, 2009 |
|
SATHI Vs. STATE OF KERALA
|
July 2, 2009 |
|
SATHJITH Vs. SHAJU
|
May 26, 2009 |
|
SATHYAN Vs. STATE OF KERALA
|
January 1, 2009 |
|
SATHYAN KOCHUKUNJU Vs. STATE OF KERALA
|
May 5, 2009 |
|
SATHYAVAN K.M. S/O. MADHAVAN Vs. THE SUB INSPECTOR OF POLICE,
|
June 15, 2009 |
|
SAVITHRI Vs. DIVISIONAL PERSONAL OFFICER
|
June 4, 2009 |
|
SAVITHRI B Vs. DIRECTOR OF STATE LOTTERIES
|
July 20, 2009 |
|
SEBASTIAN Vs. JUDICIAL FIRST CLASS MAGISTRATE COURT
|
June 15, 2009 |
|
SEBASTIAN JOSE Vs. INDIAN OVERSEAS BANK LTD
|
November 13, 2009 |
|
SEBASTIAN. C. Vs. UNION OF INDIA (UOI) REPRESENTED BY
|
May 27, 2009 |
|
SEBY KURIAN Vs. STATE OF KERALA AND THE SUB INSPECTOR OF POLICE
|
April 28, 2009 |
|
SECRETARY TO GOVERNMENT Vs. NAZAR
|
December 21, 2009 |
|
SECRETARY-IN-CHARGE, CHERTHALA SERVICE Vs. DEPUTY LABOUR COMMISSIONER AND P. VAMADEVAN
|
August 12, 2009 |
|
SEENA K C ANANDASARAMOM; ANJANA T ANANDASRAMOM Vs. STATE OF KERALA; DEPUTY DIRECTOR OF EDUCATION; GENERAL MANAGER
|
December 2, 2009 |
|
SEENATH Vs. IQBAL
|
February 6, 2009 |
|
SELVAN RAGHAVAN NADAR Vs. STATE OF KERALA
|
May 12, 2009 |
|
SELVIN J PUTHIYADAM Vs. MURALEEDHARAN
|
June 5, 2009 |
|
SELVY VALENTRINA Vs. STATE OF KERALA
|
November 17, 2009 |
|
SENIOR DEPUTY ACCOUNTING GENERAL (ADMN.), Vs. V.S. BINU S/O. SADASIVAN
|
April 6, 2009 |
|
SENSO C SCARIA Vs. DIRECTOR OF MINES SAFETY
|
July 16, 2009 |
|
SEPHY Vs. UNION OF INDIA
|
January 1, 2009 |
|
SETHUNATH Vs. CHIEF ELECTION COMMISSIONER
|
February 17, 2009 |
|
SEYAD Vs. STATE OF KERALA
|
September 8, 2009 |
|
SEYAD A Vs. STATE OF KERALA
|
September 6, 2009 |
|
SHAFEEK Vs. STATE OF KERALA
|
April 8, 2009 |
|
SHAFI Vs. KHADERKUNHI
|
August 3, 2009 |
|
SHAHABUDEEN P A Vs. DISTRICT COLLECTOR EKM
|
August 24, 2009 |
|
SHAHAN SHA A Vs. STATE OF KERALA
|
December 9, 2009 |
|
SHAHANAZ SHUKKOOR Vs. CHELANNUR GRAMA PANCHAYAT
|
August 19, 2009 |
|
SHAIK ISHAQUE Vs. STATE
|
May 12, 2009 |
|
SHAJAHAN T.K. Vs. DISTRICT COLLECTOR
|
June 2, 2009 |
|
SHAJI ALIAS KONNAKUZHI SHAJI Vs. STATE OF KERALA
|
May 5, 2009 |
|
SHAJI V S Vs. PRINCIPAL CHIEF CONSERVATOR OF FORESTS
|
January 1, 2009 |
|
SHAJITHA Vs. DISTRICT COLLECTOR
|
June 3, 2009 |
|
SHAJU N I Vs. T K PAULOSE
|
July 17, 2009 |
|
SHAMSUDEEN CHIRAMMAL Vs. UNION OF INDIA
|
July 22, 2009 |
|
SHAMSUDEEN JAMALUDEEN KUNJU Vs. NAZAR ABDUL KHADER
|
May 5, 2009 |
|
SHAMSUDHEEN K P, S/O MOYIN K P Vs. DISTRICT COLLECTOR, MALAPPURAM; SUB INSPECTOR OF POLICE
|
November 11, 2009 |
|
SHANAVAS T K Vs. CONTROLLER OF EXAMINATION
|
June 5, 2009 |
|
SHANTHI POULTRY FARM PVT LTD Vs. COMMERCIAL TAX INSPECTOR
|
October 27, 2009 |
|
SHASHUL HAMEED Vs. PUBLIC SERVICE COMMISSION
|
March 27, 2009 |
|
SHASTHA Vs. MEENA PANICKER
|
May 5, 2009 |
|
SHEEBA C THOMAS Vs. ROSAMMA THOMAS
|
June 9, 2009 |
|
SHEEBA C THOMAS Vs. ROSAMMA THOMAS
|
July 9, 2009 |
|
SHEEJA SELIN Vs. STATE
|
June 5, 2009 |
|
SHEEJA SELIN D/O SUJATHA Vs. NIL
|
June 5, 2009 |
|
SHEELA Vs. CORPORATION OF THIRUVANANTHAPURAM
|
June 24, 2009 |
|
SHEELAKUMARI P B , STAFF NURSE GRADE I Vs. STATE OF KERALA; DISTRICT MEDICAL OFFICER; DIRECTOR OF HEALTH SERVICES; DEEPA L , STAFF NURSE
|
November 2, 2009 |
|
SHEFIQ YOUSEPH Vs. STATE OF KERALA
|
April 7, 2009 |
|
SHEMEER ,S/O MAITHEEN KUNJU Vs. STATE OF KERALA; DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
November 18, 2009 |
|
SHEREEF ALIAS KUNJUMON Vs. STATE OF KERALA
|
June 8, 2009 |
|
SHESHAPPA Vs. STATE
|
June 3, 2009 |
|
SHIBIN Vs. STATE OF KERALA
|
September 16, 2009 |
|
SHIBU Vs. STATE OF KERALA
|
November 26, 2009 |
|
SHIBU ALIAS FIROSH Vs. STATE OF KERALA
|
May 8, 2009 |
|
SHIHABUDHEEN ALIAS MAHIN Vs. SHYBI
|
August 26, 2009 |
|
SHIJO ANTONY Vs. SEBASTIAN JOSEPH
|
June 2, 2009 |
|
SHIJUKUMAR CHANDRADAS Vs. STATE OF KERALA
|
June 5, 2009 |
|
SHINEY AUGUSTINE Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
|
October 9, 2009 |
|
SHINY A Vs. STATE OF KERALA
|
October 16, 2009 |
|
SHIVA Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LTD
|
November 9, 2009 |
|
SHIVASHANKARA P Vs. STATE OF KERALA; PUBLIC SERVICE COMMISSION; DIRECTOR OF COLLEGIATE EDUCATION
|
November 30, 2009 |
|
SHOBHANA W/O. CHANDRAN Vs. THE STATE OF KERALA AND ORS.
|
September 10, 2009 |
|
SHOJA V.V. AND Vs. STATE OF KERALA REPRESENTED BY,
|
May 29, 2009 |
|
SHOUKATHALI Vs. TAHSILDAR
|
February 10, 2009 |
|
SHREEDIVYA Vs. SUDHEER
|
June 16, 2009 |
|
SHRUTHI Vs. STATE OF KERALA
|
October 6, 2009 |
|
SIDCO Vs. GAB INDUSTRIES
|
October 8, 2009 |
|
SIDHARDHAN Vs. PARAVUR MUNICIPALITY
|
July 29, 2009 |
|
SIDHIK Vs. STATE OF KERALA
|
December 2, 2009 |
|
SIJI ANTONY Vs. SAJI JOHN
|
December 18, 2009 |
|
SIJO SOMAN Vs. STATE OF KERALA
|
May 8, 2009 |
|
SINAJ HUSSAINAR Vs. STATE OF KERALA
|
June 3, 2009 |
|
SINDHU Vs. STATE OF KERALA
|
October 21, 2009 |
|
SIRAJ. C.H Vs. STATION HOUSE OFFICER
|
October 19, 2009 |
|
SIRAJUDHEEN Vs. SREEDHAR K KOTTARAM
|
December 9, 2009 |
|
SIRAJUDHEEN Vs. S I OF POLICE
|
May 8, 2009 |
|
SIRAJUDHEEN S/O MUHAMMED Vs. THE SUPERINTENDENT OF POLICE,
|
September 10, 2009 |
|
SISHMON Vs. STATION HOUSE OFFICER
|
June 9, 2009 |
|
SITADAYANANDAN Vs. STATE OF KERALA
|
September 15, 2009 |
|
SITHARA Vs. RAJESH
|
August 26, 2009 |
|
SIVADASA PANICKER Vs. TRAVANCORE MATS AND MITTING CO
|
January 16, 2009 |
|
SIVADASAN Vs. THE STATE OF KERALA
|
May 27, 2009 |
|
SIVADASAN NAIR K Vs. REGISTRAR OF COOPERATIVE SOCITIES
|
March 5, 2009 |
|
SIVAN P K Vs. STATE OF KERALA
|
June 8, 2009 |
|
SIVANANDAN Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 8, 2009 |
|
SIVARAMAN Vs. STATE OF KERALA
|
June 15, 2009 |
|
SIYAD MAJITHA Vs. SUPERINTENDENT OF POLICE KOLLAM
|
May 5, 2009 |
|
SMT. P. THANKAMONY AMMA Vs. THE STATE OF KERALA AND ORS.
|
July 7, 2009 |
|
SMT. SANTHAKUMARI M.A. Vs. STATE OF KERALA AND ORS.
|
December 14, 2009 |
|
SNINEESH Vs. STATE OF KERALA
|
October 6, 2009 |
|
SOBHANA Vs. STATE OF KERALA, REP BY PUBLIC
|
April 15, 2009 |
|
SOCIAL SERVICE GUILD OF ASSISS Vs. OUESEPE CHACKO
|
March 3, 2009 |
|
SOCIETY THOMAS KURIAN Vs. C T BABU SO THOMAS
|
April 6, 2009 |
|
SOJA BEEGUM Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
October 15, 2009 |
|
SOLAR CASHEW Vs. STATE OF KERALA
|
March 5, 2009 |
|
SOMARAJAN C G Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 29, 2009 |
|
SOMASUNDARAM K S S/O SIVARAMAN ACHARY Vs. HMT LTD; GENERAL MANAGER UNION OF INDIA
|
November 12, 2009 |
|
SONIYA JOSE Vs. UNIVERSITY OF CALICUT; CONTROLLER OF EXAMINATIONS
|
November 2, 2009 |
|
SONU DAVIS Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS
|
December 4, 2009 |
|
SOOFIA MADANI Vs. VARGHESE
|
December 17, 2009 |
|
SOPPY HAJI Vs. STATE OF KERALA
|
January 6, 2009 |
|
SOUTH INDIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
December 2, 2009 |
|
SOUTH INDIAN WORKERS CONGRESS Vs. SREE SANKARA UNIVERSITY OF SANSKRIT
|
August 19, 2009 |
|
SP FORT HOSPITAL Vs. REGIONAL PROVIDENT FUND
|
June 4, 2009 |
|
SPECIAL DEPUTY COLLECTOR Vs. ABDUL LATHEEF MUSALIAR
|
June 3, 2009 |
|
SPECIAL TAHSILDAR Vs. MURALEEKRISHNAN
|
September 17, 2009 |
|
SPEED AND SAFE COURIER SERVICE Vs. COMMISSIONER CENTRAL EXCISE
|
November 5, 2009 |
|
SR. ANNIE Vs. KERALA STATE ELECTRICITY BOARD
|
April 6, 2009 |
|
SREE GOKULAM CHIT AND FINANCE CO P LTD Vs. DIVYA SATHEESHKUMAR
|
January 1, 2009 |
|
SREE HANUMAN TRADING CO. Vs. INCOME TAX OFFICER
|
December 15, 2009 |
|
SREE KUMAR @ THAMPI, Vs. STATE OF KERALA
|
May 23, 2009 |
|
SREEDEVI AMMA Vs. DISTRICT COLLECTOR
|
February 27, 2009 |
|
SREEDHANYA CONSTRUCTION COMPANY Vs. UNION OF INDIA
|
March 4, 2009 |
|
SREEJA Vs. UNION OF INDIA
|
January 23, 2009 |
|
SREEJITH Vs. STATE OF KERALA
|
May 5, 2009 |
|
SREEJITH C PADMANABHAN Vs. UNIVERSITY OF CALICUT
|
June 5, 2009 |
|
SREEJU Vs. STATE OF KERALA
|
October 9, 2009 |
|
SREEKALA B. NAIR, ASSISTANT ENGINEER AND ORS. Vs. STATE OF KERALA,
|
June 2, 2009 |
|
SREEKUMAR Vs. STATE OF KERALA
|
June 25, 2009 |
|
SREEKUMAR K B S/O BHASKARAN NAIR Vs. JIBY P JOSEPH; ORIENTAL INSURANCE CO LTD
|
December 9, 2009 |
|
SREEKUMAR, S/O. ISAKKIVIL MUTHU Vs. STATE OF KERALA, REP. BY PUBLIC
|
April 15, 2009 |
|
SREEKUMARAN NAIR Vs. COMMISSIONER OF INCOME TAX
|
October 19, 2009 |
|
SREEMATHY BHAVANY Vs. STATE OF KERALA
|
May 5, 2009 |
|
SREENIVASAN VENUGOPALAN Vs. JUSTICE M M PAREED PILLAY
|
May 22, 2009 |
|
SREENIVASAN; P R BEENA; SUSEELAN; J SREERAJ; M P VALSAMA Vs. TRAVANCORE DEVASWOM BOARD; COMMISSIONER; CHIEF ENGINEER
|
November 9, 2009 |
|
SRI K. CHANDRAN Vs. N. GOPINATHA MENON,
|
May 27, 2009 |
|
SRI KAMALA KRISHNAN NAIR Vs. NAIR SERVICE SOCIETY (N.S.S.) AND ORS.
|
May 23, 2009 |
|
SRILANKAN AIRLINES LTD. AND THE AIRPORT MANAGER Vs. THE PERMANENT LOK ADALAT AND V. SASIDHARAN
|
November 3, 2009 |
|
SRILANKAN AIRTHNES LTD Vs. PERMANENT LOK ADALAT
|
August 5, 2009 |
|
SRUTHI Vs. STATE OF KERALA
|
June 4, 2009 |
|
ST BERKMANS COLLEGE CHANGANACHERRY Vs. PRINCIPAL SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
|
March 6, 2009 |
|
ST JOSEPHS MODEL HIGH SCHOOL Vs. VARGHESE
|
June 26, 2009 |
|
STAE Vs. SRI M.S. RAVI, THE PARTNER,
|
January 19, 2009 |
|
STAR FISH EXPORTS Vs. MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
|
November 17, 2009 |
|
STATE Vs. SRI M.S. RAVI, THE PRINTER AND PUBLISHER,
|
March 25, 2009 |
|
STATE Vs. OFFICIAL LIQUIDATOR
|
June 11, 2009 |
|
STATE Vs. PALLISSERY NARAYANAN KUTTY
|
June 5, 2009 |
|
STATE Vs. DEVAKI PUNNUPARAMBIL
|
June 5, 2009 |
|
STATE Vs. SAJI AN INMATE OF MENTAL HEALTH CENTRE
|
May 28, 2009 |
|
STATE BANK OF INDIA Vs. M K RAVEENDRAN
|
October 30, 2009 |
|
STATE BANK STAFF UNION Vs. STATE BANK OF INDIA
|
March 5, 2009 |
|
STATE HUMAN RIGHTS PROTECTION CENTRE Vs. STATE OF KERALA
|
August 11, 2009 |
|
STATE OF KERALA Vs. K REGHU VARMA
|
August 6, 2009 |
|
STATE OF KERALA Vs. LUCY LONAPPAN
|
August 3, 2009 |
|
STATE OF KERALA Vs. KRISHNAKUMAR T G
|
June 29, 2009 |
|
STATE OF KERALA Vs. ALIKUNHI HAJEE
|
July 6, 2009 |
|
STATE OF KERALA Vs. SOUTHERN UNION PHARMACEUTICALS
|
July 7, 2009 |
|
STATE OF KERALA Vs. MARY
|
July 23, 2009 |
|
STATE OF KERALA Vs. KAYCEE DISTILLERIES
|
July 24, 2009 |
|
STATE OF KERALA Vs. K P GIRIJAKUMARI
|
July 17, 2009 |
|
STATE OF KERALA Vs. SAJI
|
July 16, 2009 |
|
STATE OF KERALA Vs. RADHAMONY AMMA MADHAVA VILASATHU
|
June 5, 2009 |
|
STATE OF KERALA Vs. GODREJ APPLIANCE LTD
|
June 8, 2009 |
|
STATE OF KERALA Vs. KALU GOPINATH
|
June 4, 2009 |
|
STATE OF KERALA Vs. KATCHERIKANDY BHASKARAN
|
June 4, 2009 |
|
STATE OF KERALA Vs. FEROKE TIMBER TRADERS
|
June 11, 2009 |
|
STATE OF KERALA Vs. SUCHITHRA
|
June 12, 2009 |
|
STATE OF KERALA Vs. KRISHNA KUMAR
|
June 26, 2009 |
|
STATE OF KERALA Vs. S SHEELA
|
March 20, 2009 |
|
STATE OF KERALA Vs. MOLLY BABU
|
March 2, 2009 |
|
STATE OF KERALA Vs. SASEENDRAN
|
March 2, 2009 |
|
STATE OF KERALA Vs. HYMA JEWELLERS
|
February 24, 2009 |
|
STATE OF KERALA Vs. MAAKA CREAM HOLDINGS P LTD
|
February 26, 2009 |
|
STATE OF KERALA Vs. ECOWOOD LTD
|
February 18, 2009 |
|
STATE OF KERALA Vs. GOPALKRISHANA PILLAI
|
February 16, 2009 |
|
STATE OF KERALA Vs. T S KALYANARAMAN
|
February 13, 2009 |
|
STATE OF KERALA Vs. JOSE SIMON
|
January 23, 2009 |
|
STATE OF KERALA Vs. INDEC INTERIORS
|
February 12, 2009 |
|
STATE OF KERALA Vs. P K RAGHAVAN
|
February 3, 2009 |
|
STATE OF KERALA Vs. VARKALA RADHAKRISHNAN
|
February 3, 2009 |
|
STATE OF KERALA Vs. ALEX V CHACKO
|
January 1, 2009 |
|
STATE OF KERALA Vs. K P BALACHANDRAN
|
January 2, 2009 |
|
STATE OF KERALA Vs. VIJAYA KUMAR
|
January 16, 2009 |
|
STATE OF KERALA Vs. BERKUMANS
|
January 13, 2009 |
|
STATE OF KERALA Vs. JAYAN
|
January 13, 2009 |
|
STATE OF KERALA Vs. MUKKADANS HOTEL
|
June 2, 2009 |
|
STATE OF KERALA Vs. IVAN RATHINAM
|
April 8, 2009 |
|
STATE OF KERALA Vs. THOMAS PAUL
|
April 1, 2009 |
|
STATE OF KERALA Vs. M/S. RADHESYAM KHANDENWALL
|
February 17, 2009 |
|
STATE OF KERALA Vs. DIRECTOR OF COLLEGIATE EDUCATION; DEPUTY DIRECTOR OF COLLEGIATE; SUB TREASURY OFFICER, SUB TREASURY; ANITHA THOMAS, W/O T J DANIAL; PRINCIPAL,BISHOP ABRAHAM MEMORIAL; MAHATMA GANDHI UNIVERSITY
|
November 24, 2009 |
|
STATE OF KERALA Vs. UNITECH MACHINES LTD
|
October 13, 2009 |
|
STATE OF KERALA Vs. CROMPTON GREAVES LTD
|
October 14, 2009 |
|
STATE OF KERALA Vs. NEW SWAPNA BAR AND RESTAURANT
|
October 22, 2009 |
|
STATE OF KERALA Vs. OXFORD MOUNLDINGS P LTD
|
October 27, 2009 |
|
STATE OF KERALA Vs. K SWAMIDAS
|
September 18, 2009 |
|
STATE OF KERALA Vs. GLAXO SMITHKLINE PHARMACEUTICALS LTD
|
October 1, 2009 |
|
STATE OF KERALA Vs. ARUN GEORGE
|
October 7, 2009 |
|
STATE OF KERALA Vs. THRIMATHY CONTRACTING COMPANY
|
September 8, 2009 |
|
STATE OF KERALA Vs. SILPI CONSTRUCTIONS CONTRACTORS
|
September 16, 2009 |
|
STATE OF KERALA Vs. HASHIM
|
November 24, 2009 |
|
STATE OF KERALA Vs. SEVEN STAR HOTEL
|
November 30, 2009 |
|
STATE OF KERALA Vs. PURUSHOTHAMAN
|
November 26, 2009 |
|
STATE OF KERALA Vs. N MADHAVAN NAIR
|
November 23, 2009 |
|
STATE OF KERALA Vs. PANAMOOTTIL INVESTMENTS
|
December 17, 2009 |
|
STATE OF KERALA Vs. WESTERN INDIA OSMETIC AND HEALTH PRODUCTS LTD
|
December 16, 2009 |
|
STATE OF KERALA Vs. PRIYAN
|
December 10, 2009 |
|
STATE OF KERALA Vs. THAMPI
|
June 22, 2009 |
|
STATE OF KERALA Vs. P. P. ALPHONSA
|
May 29, 2009 |
|
STATE OF KERALA Vs. HITESH M. KOTHARI
|
October 28, 2009 |
|
STATE OF KERALA Vs. K.M.ABDUL GAFOOR
|
January 19, 2009 |
|
STATE OF KERALA Vs. ANITHA BALAN
|
January 30, 2009 |
|
STATE OF KERALA Vs. A.K.P.METALS
|
February 25, 2009 |
|
STATE OF KERALA Vs. THANIKUDAM BHAGAVATHI MILLS (P)LTD
|
May 22, 2009 |
|
STATE OF KERALA Vs. GEORGE JACOB
|
February 11, 2009 |
|
STATE OF KERALA Vs. KUNHIKANNAN JEWELLERY
|
February 12, 2009 |
|
STATE OF KERALA Vs. K. BHASKARAN S/O. KRISHNAN,
|
April 8, 2009 |
|
STATE OF KERALA Vs. DEVIKA ASOKAN AND UNION OF INDIA (UOI)
|
November 6, 2009 |
|
STATE OF KERALA Vs. KOOLI SASEENDRAN S/O. KANNAN, PEON AND ORS.
|
May 23, 2009 |
|
STATE OF KERALA, Vs. M. PHILLIS W/O. MICHEAL
|
March 27, 2009 |
|
STATE OF KERALA, Vs. MATHAI DEVASIA S/O. MATHAI
|
March 27, 2009 |
|
STEEL AND INDUSTRIAL FORGINGS LTD Vs. DY COMMISSIONER OFINCOME TAX
|
January 5, 2009 |
|
STEELA STEPHEN Vs. STATE OF KERALA
|
December 7, 2009 |
|
SUB REGISTRAR Vs. C M NADIRSHA
|
January 28, 2009 |
|
SUB REGISTRAR ERNAKULAM Vs. C M NADIRSHA
|
January 29, 2009 |
|
SUBAIR ALI Vs. STATE OF KERALA
|
May 12, 2009 |
|
SUBASH Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 23, 2009 |
|
SUBASH KURIAKOSE Vs. KERALA STATE SCIENCE AND TECHNOLOGY DEPA
|
November 18, 2009 |
|
SUBASH S/O PARAMESWARA PILLAI Vs. DISTRICT COLLECTOR,PATHANAMTHITTA; SUB INSPECTOR,ENATHU POLICE STATION
|
December 9, 2009 |
|
SUBHASH Vs. STATE OF KERALA
|
May 12, 2009 |
|
SUBRAMANIA PILLAI Vs. SENIOR DIVISIONAL MANAGER LIC
|
July 9, 2009 |
|
SUBRAMANIAN Vs. DISTRICT COLECTOR MALAPPURAM
|
September 29, 2009 |
|
SUBRAMONIAM Vs. SECRETARY FOOD AND CIVIL SUPPLIER DEPARTMENT
|
August 13, 2009 |
|
SUBRAMONY K Vs. OFFICIAL LIQUIDATOR MALABAR PHYTO CHEMICAL LTD
|
January 2, 2009 |
|
SUDEESH Vs. K S E B
|
June 25, 2009 |
|
SUDHA R PAI Vs. SOMANATHA PAI
|
June 4, 2009 |
|
SUDHA RAMACHANDRAN Vs. UNION OF INDIA
|
December 1, 2009 |
|
SUDHAKARAN ALIAS SUDHAN Vs. EXCISE INSPECTOR
|
April 15, 2009 |
|
SUDHAKARAN S/O SATHYADEVAN PILLAI Vs. STATE OF KERALA
|
September 30, 2009 |
|
SUDHEER Vs. SUSHEELA
|
September 9, 2009 |
|
SUDHEER C B Vs. STATE OF KERALA
|
November 26, 2009 |
|
SUDHEER C.B. Vs. STATE OF KERALA AND ORS.
|
November 27, 2009 |
|
SUDHEESH BABU T P Vs. SHERLY P
|
October 22, 2009 |
|
SUDHISH K Vs. STATE OF KERALA
|
September 24, 2009 |
|
SUGUNAN THAMPI Vs. MANI
|
February 13, 2009 |
|
SUHARABI Vs. SPECIAL TAHSILDAR
|
November 3, 2009 |
|
SUJAN S Vs. STATE OF KERALA
|
June 4, 2009 |
|
SUJATHA C. W/O LATE CHELLAPPAN K. AND M.N. NALINIYAMMA Vs. STATE OF KERALA AND THE DIRECTOR GENERAL OF POLICE
|
May 25, 2009 |
|
SUJATHA M V, MUPALLY HOUSE Vs. KERALA PUBLIC SERVICE COMMISSION; DISTRICT OFFICER
|
November 30, 2009 |
|
SUJATHA P G Vs. K P KRISHNA KUMAR
|
November 12, 2009 |
|
SUJEEVAN S/O KUMARAN Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
May 15, 2009 |
|
SUJITH M S Vs. STATE OF KERALA
|
May 12, 2009 |
|
SUKANYA KURIES AND LOANS Vs. C.J. VARGHESE S/O. JOSEPH AND
|
September 29, 2009 |
|
SUKUMARAN ANNAYYA Vs. STATE OF KERALA
|
June 8, 2009 |
|
SUKUMARAN S/O. RAMANKUTTY Vs. STATE OF KERALA REPRESENTED BY
|
June 1, 2009 |
|
SULAIMAN Vs. STATE OF KERALA
|
December 14, 2009 |
|
SULAIMAN P A Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
|
June 16, 2009 |
|
SULFIKAR ALI P T Vs. KANNUR UNIVERSITY; CONTROLLER OF EXAMINATIONS; SYNDICATE OF THE KANNUR UNIVERSITY; PRINCIPAL, CENTURY INTERNATIONAL
|
December 2, 2009 |
|
SULOCHANA W/O RAJAN Vs. STATE OF KERALA; ASSISTANT CONSERVATOR OF FOREST; FOREST RANGE OFFICER
|
November 2, 2009 |
|
SUMATHY AMMA Vs. THANKAPPAN NAIR
|
April 1, 2009 |
|
SUMATHYKUTTY AMMA Vs. SUMANGALA DEVI
|
July 22, 2009 |
|
SUMESH SOMAN Vs. STATE OF KERALA
|
May 12, 2009 |
|
SUMMER SAND HILL RESTORS AND AYURVEDIC CENTRE Vs. STATE BANK OF INDIA
|
August 11, 2009 |
|
SUNDARAM FINANCE LTD Vs. STATE OF KERALA
|
November 18, 2009 |
|
SUNDARI D/O KESIA Vs. THE STATION HOUSEK OFFICER,
|
September 10, 2009 |
|
SUNDERDAS P Vs. KERALA STATE ELECTRICITY BOARD
|
February 19, 2009 |
|
SUNDERLAL Vs. UNION OF INDIA
|
September 9, 2009 |
|
SUNEESH JANARDHANAN Vs. STATE OF KERALA
|
June 3, 2009 |
|
SUNIL @ SUNI Vs. DEPUTY SUPERINTENDENT OF POLICE, ALAPPUZHA
|
October 27, 2009 |
|
SUNIL ALIAS LALAN Vs. STATE OF KERALA
|
June 9, 2009 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
June 5, 2009 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
August 18, 2009 |
|
SUNIL.K.EASO Vs. ERAYIL INVESTMENTS
|
January 20, 2009 |
|
SUNILKUMAR Vs. STATE OF KERALA
|
June 4, 2009 |
|
SUNILKUMAR GOVINDAN ACHARY Vs. STATE OF KERALA
|
May 12, 2009 |
|
SUNNY Vs. STATE OF KERALA
|
November 5, 2009 |
|
SUNNY MATHEW Vs. K.S. SIVAKUMAR
|
July 29, 2009 |
|
SUO MOTU Vs. RAVI
|
March 25, 2009 |
|
SUO MOTU CONTEMPT Vs. STATE OF KERALA
|
January 19, 2009 |
|
SUO MOTU EDWARD JOHN Vs. STATE
|
September 9, 2009 |
|
SURENDRAN Vs. DEVIDAS
|
September 25, 2009 |
|
SURENDRAN Vs. DISTRICT COLLECTOR THRISSUR
|
October 28, 2009 |
|
SURENDRAN Vs. DISTRICT COLLECTOR
|
October 29, 2009 |
|
SURENDRAN Vs. CENTRAL BOARD OF DIRECT TAXES
|
January 21, 2009 |
|
SURENDRAN Vs. STATE OF KERALA
|
July 16, 2009 |
|
SURENDRAN Vs. SUB INSPECTOR OF POLICE,
|
September 7, 2009 |
|
SURENDRAN UNNITHAN Vs. SAKTHIBADRAN PANDARATHIL
|
January 19, 2009 |
|
SURESH Vs. M G UNIVERSITY
|
February 17, 2009 |
|
SURESH Vs. STATE OF KERALA
|
July 15, 2009 |
|
SURESH BABU Vs. SUPERINTENDENTS OF POLICE
|
February 20, 2009 |
|
SURESH BABU Vs. T K CHANDRASEKHARAN
|
September 18, 2009 |
|
SURESH BABU Vs. C.K. MINI
|
January 14, 2009 |
|
SURESH KUMAR Vs. UNION OF INDIA
|
October 15, 2009 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
November 26, 2009 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
June 11, 2009 |
|
SURESH KUMAR S THIRUVATHIRA Vs. TRAVANCORE CEMENTS LTD; KERALA STATE BEVERAGES
|
November 9, 2009 |
|
SURESH KUNJUKUNJ Vs. STATE OF KERALA
|
May 8, 2009 |
|
SURESH M V Vs. STATE OF KERALA
|
May 5, 2009 |
|
SURESH VIJAYAN Vs. STATE OF KERALA
|
May 12, 2009 |
|
SURESH, S/O PONNU,MUTHUVETTIL Vs. DISTRICT COLLECTOR,PALAKKAD; SUB INSPECTOR OF POLICE
|
December 1, 2009 |
|
SURESHKUMAR S/O GOPALAN Vs. DISTRICT COLLECTOR; STATION HOUSE OFFICER
|
December 3, 2009 |
|
SUSANIA SEENA SANTHOSH Vs. PRADEEP K S
|
April 7, 2009 |
|
SWAMYNADHAN V V Vs. CIRCLE INSPECTOR OF POLICE
|
March 17, 2009 |
|
SWAPNA SIJU Vs. UNION OF INDIA
|
December 21, 2009 |
|
SWAROOPA K.P. Vs. STATE OF KERALA,
|
May 29, 2009 |
|
SYAM KUMAR J Vs. UNIVERSITY OF CALICUT; CONTROLLER OF
|
November 2, 2009 |
|
SYAMALADEVI Vs. SARALADEVI
|
February 2, 2009 |
|
SYED ABDUL BASITH Vs. ASSISTANT COMMISSIONER OF POLICE
|
March 17, 2009 |
|
T ABOOBACKER, S/O MOHAMED Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
November 11, 2009 |
|
T ASOKAN Vs. C K RAVI
|
June 3, 2009 |
|
T B PRADEEP Vs. STATE OF KERALA
|
June 3, 2009 |
|
T CHANDRAKUMAR Vs. SUB INSPECTOR OF POLICE
|
June 8, 2009 |
|
T CHANDRASEKHARAN Vs. STATSE OF KERALA; COMMISSIONER OF COMMERCIAL TAXES; SECRETARY TO GOVERNMENT; DIRECTOR, VIGILANCE; DEPUTY SUPERINTENDENT OF POLICE
|
November 9, 2009 |
|
T E THOMAS Vs. TAHSILDAR PARAVUR
|
June 3, 2009 |
|
T JAYAPRASAD Vs. DEPUTY TAHSILDAR
|
May 5, 2009 |
|
T K AJAYAKUMAR BABU Vs. COMMISSIONER OF POLICE; SUB INSPECTOR OF POLICE; ASSISTANT SUB INSPECTOR OF POLICE; RADHAKRISHNAN NAIR
|
November 9, 2009 |
|
T K BABU Vs. REGIONAL TRANSPORT AUTHORITRY; SECRETARY, REGIONAL TRANSPORT AUTHORITY; STATE TRANSPORT APELLATE TRIBUNAL
|
November 2, 2009 |
|
T L SEBASTIAN S/O T C LUKOSE; MARY SEBASTIAN W/O T L SEBASTIAN Vs. P V C CHIT FUND, A FIRM REG UNDER
|
May 28, 2009 |
|
T M L FINANCIAL SERVICES LTD Vs. VINOD KUMAR
|
November 20, 2009 |
|
T MADHAVA VARIER Vs. DISTRICT COLLECTOR; ACCOUNTANT GENERAL; DIRECTOR OF VIGILANCE; COMMISIONER (LAND REVENUE)
|
November 9, 2009 |
|
T P BHASKARAN Vs. THAYAMBATH BHASKARAN
|
June 5, 2009 |
|
T P RAJU Vs. STATE OF KERALA
|
June 10, 2009 |
|
T S RAJAMANY Vs. DHANALAKSHMI BANK
|
June 4, 2009 |
|
T SUDHA LEKSHMANAN Vs. STATE OF KERALA
|
May 5, 2009 |
|
T THANKARAJU THANKAPPAN ACHARY Vs. STATE OF KERALA
|
June 5, 2009 |
|
T V R FUND Vs. OFFICIAL RECEIVER
|
June 22, 2009 |
|
T Y SHAMSU Vs. TATAPURAM CO OPERATIVE STORES LTD
|
June 4, 2009 |
|
T. ABRAHAM Vs. D.S. MENON
|
May 26, 2009 |
|
T. JOSEPH S/O. THOMAS Vs. ANTONY S/O. JOSEPH AND JOSEPH S/O. JOSE
|
March 11, 2009 |
|
T. MANI S/O SREEDHARAN Vs. THE KERALA FINANCE CORPORATION AND ORS.
|
November 12, 2009 |
|
T. RAJA S/O THANKAMONY Vs. STATE OF KERALA
|
November 4, 2009 |
|
T.CHANDRAN Vs. GANAPATHY
|
February 12, 2009 |
|
T.D. SURESH Vs. STATE OF KERALA AND ORS.
|
September 16, 2009 |
|
T.N. PRATHAPAN, MLA S/O. LATE NARAYANAN Vs. THE STATE OF KERALA AND THE COMMISSIONER OF EXCISE
|
August 28, 2009 |
|
T.O. ABRAHAM & COMPANY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 23, 2009 |
|
TA ALEEMUL ISLAM TRUST Vs. STATE OF KERALA
|
August 25, 2009 |
|
TAHSILDAR PATHANAPURAM Vs. CANARA BANK
|
July 13, 2009 |
|
TATA TEA LTD Vs. GENERAL SECRETARY DEVICOLAM
|
September 9, 2009 |
|
TEA BUYERS ASSOCIATION, INDIAN CHAMBER, Vs. TEA BOARD, REP. BY ITS CHAIRMAN AND THE TEA TRADE ASSOCIATION OF COCHIN
|
July 7, 2009 |
|
TELLESMON P JOSEPH S/O JOSEPH Vs. STATE OF KERALA; DISTRICT COLLECTOR; TAHSILDAR, MEENACHIL TALUK; VILLAGE OFFICER, MELUKAVU; KIRTHADS REPRESENTED BY ITS DIRECTOR
|
November 10, 2009 |
|
THALAPALAM SERVICE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
April 3, 2009 |
|
THALAPALAM SERVICE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
August 26, 2009 |
|
THALAPALAM SERVICE CO OPERATIVE BANK LTD Vs. UNION OF INDIA
|
September 17, 2009 |
|
THALAPALAM SERVICE CO OPERATIVE LTD Vs. UNION OF INDIA
|
August 28, 2009 |
|
THAMPAN PARAMU Vs. STATE OF KERALA
|
June 3, 2009 |
|
THAMPURAN R R V Vs. UNION OF INDIA
|
September 17, 2009 |
|
THANGAL KUNJU MUSALIAR INSTITUTE Vs. THE COCHIN UNIVERSITY OF SCIENCE AND THE VICE CHANCELLOR
|
October 5, 2009 |
|
THANKAMANI @ RANJITHAM Vs. TATA TEA LTD., A CO. INCORPORATED IN
|
May 29, 2009 |
|
THANKAMANI VARGHESE Vs. KERALA STATE ELECTRICITY BOARD
|
June 3, 2009 |
|
THANKAMMA BABY Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL NEW DELHI
|
October 29, 2009 |
|
THANKAMMA ESTHAPPAN Vs. STATE OF KERALA
|
March 25, 2009 |
|
THANKAMMA JOSEPH Vs. STATE OF KERALA
|
July 31, 2009 |
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THANKAMMA MATHEW Vs. CORPORATION OF COCHIN
|
November 4, 2009 |
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THANKAPANDI GANESAN Vs. STATE OF KERALA
|
May 8, 2009 |
|
THANKAPPAN KANI @ THANKA VELU Vs. STATE OF KERALA
|
December 10, 2009 |
|
THANKAPPAN PILLAI C N; DIRECTOR OF SCHEDULED CASTE Vs. STATE OF KERALA
|
November 11, 2009 |
|
THARA Vs. SYAMALA
|
January 9, 2009 |
|
THAVAKKARA KOOLATH VALAPPIL SREEDHARAM Vs. CHALAKKADAN KODICHI NALINI
|
November 24, 2009 |
|
THE ALUMINIUM INDUSTRIES LIMITED Vs. THE F.A.C.T.
|
May 21, 2009 |
|
THE ASSISTANT EDUCATION OFFICER, Vs. K.N. LAKSHMI W/O V.R. GOPALAN
|
November 23, 2009 |
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THE CHIEF GENERAL MANAGER, TELECOM, Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL AND JOBY. C.M. S/O. LATE C.O. MATHAI
|
April 8, 2009 |
|
THE COMMISSIONER OF CUSTOMS Vs. M/S. NAVPAD ENTERPRISES
|
June 5, 2009 |
|
THE COMMISSIONER OF INCOME TAX Vs. THE PHARMACEUTICAL CORPORATION (IM)
|
November 11, 2009 |
|
THE COMMISSIONER OF INCOME TAX Vs. SYNTHITE INDUSTRIAL CHEMICALS LTD.
|
November 18, 2009 |
|
THE COMMISSIONER OF INCOME TAX,THRISSUR. Vs. SEGO RESTAURANT & AIRLAND LODGINGS, THRICHUR
|
December 14, 2009 |
|
THE CORPORATE MANAGER, CMS SCHOOLS AND THE PRINCIPAL Vs. JOSEPHINE SHERLY PAUL W/O P. MATHAI AND ORS.
|
November 2, 2009 |
|
THE DISTRICT COLLECTOR, Vs. SAKEER. C. S/O KHADER
|
December 4, 2009 |
|
THE DISTRICT COLLECTOR, Vs. ABDUL KASIM S/O MUHAMMAD
|
December 4, 2009 |
|
THE HEAD, RE DIVISION Vs. SHRI SIVAKUMAR SHENOY AND
|
May 27, 2009 |
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THE MAHATMA GANDHI UNIVERSITY Vs. VISWAJYOTHI COLLEGE OF ENGINEERING AND
|
October 1, 2009 |
|
THE MANAGER, DARUSSALAM L.P. SCHOOL Vs. THE STATE OF KERALA AND ORS.
|
May 15, 2009 |
|
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SUGANTHI W/O. LATE MOHANAN,
|
December 8, 2009 |
|
THE REVENUE DIVISIONAL OFFICER Vs. KERALA LOK AYUKTA AND C.M. KURIAKOSE
|
April 6, 2009 |
|
THE SECRETARY Vs. ANTONY JOSEPH S/O. JOSEPH,
|
May 5, 2009 |
|
THE SOUTH INDIAN BANK LTD. Vs. SMT. BINU,
|
November 19, 2009 |
|
THE STATE OF KERALA AND CUSTODIAN OF VESTED FORESTS Vs. VISALAKSHI W/O SUBRAMANIAM
|
October 16, 2009 |
|
THEKKEPURAYIL SUMITH Vs. STATE OF KERALA
|
September 8, 2009 |
|
THERUVATH KANDIYIL ASOKAN Vs. V. K. KRISHNAN
|
February 3, 2009 |
|
THILAKAM D/O LATE P K VASUDEVAN Vs. STATE OF KERALA; SUPERINTENDING ENGINEER; EXECUTIVE ENGINEER, N H DIVISION; FEDERAL BANK LTD, FEDERAL TOWERS; C V JAYADAS S/O VELAYUDHAN
|
December 2, 2009 |
|
THILAKAN Vs. COMMISSIONER OF EXCISE
|
June 26, 2009 |
|
THIRUVALLA EAST CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES PATHANAMTHITTA
|
August 27, 2009 |
|
THIRUVANANTHAPURAM REGION Vs. JOY Y. S/O YOHANNAN,
|
October 16, 2009 |
|
THIRUVANKULAM GRAMA PANCHAYAT Vs. STATE OF KERALA
|
July 1, 2009 |
|
THOMAS Vs. THAHIRA BEEVI
|
June 29, 2009 |
|
THOMAS Vs. THAHIRA BEEVI
|
June 22, 2009 |
|
THOMAS Vs. DISTRICT COLLECTOR; S I OF POLICE
|
November 19, 2009 |
|
THOMAS Vs. BENNY THOMAS
|
November 24, 2009 |
|
THOMAS @ SHAJI S/O THOMAS KOLADY AND ALEYKUTTY W/O THOMAS Vs. ANNAMMA @ JAYARANI
|
September 7, 2009 |
|
THOMAS E P Vs. K C SIVADASAN
|
November 13, 2009 |
|
THOMAS GEORGE Vs. DEPUTY TAHSILDAR RR
|
May 28, 2009 |
|
THOMAS JOSEPH Vs. SUNEESH KUMAR R. AND
|
May 26, 2009 |
|
THOMAS MATHEW Vs. S I OF POLICE
|
May 5, 2009 |
|
THOMAS MATHEW S/O ABRAHAM MATHAI AND MATHEW M. PHILIP Vs. THE STATE BANK OF INDIA AND THE AUTHORIZED OFFICER
|
October 12, 2009 |
|
THOMAS S/O. MATHEW Vs. NANDAKUMAR NAIR AND
|
October 5, 2009 |
|
THOMAS V C Vs. ACHAMMA THOMAS
|
May 22, 2009 |
|
THOMAS; ELSY THOMAS Vs. JOSEPH S/O PAPPU
|
May 28, 2009 |
|
THONIKKADAVATH SHOUKATHALI Vs. STATE OF KERALA
|
February 10, 2009 |
|
THOOMBATH HARIS Vs. KHADEEJA SHERBIN
|
August 20, 2009 |
|
THRISSION DISTRICT PETROLEUM DEALERS ASSOCIATION Vs. STATE OF KERALA
|
September 29, 2009 |
|
THRISSUR BUILDERS (P) LTD Vs. COMMERCIAL TAX OFFICER
|
July 27, 2009 |
|
THUNDICHI Vs. STATE OF KERALA
|
July 10, 2009 |
|
THUNDICHI Vs. STATE OF KERALA
|
July 22, 2009 |
|
TINTU MOL GEORGE; SREEJITH M R S/O M R RAJEEV; STEPHY KURIAKOSE D/O K V KURIAKOSE; SUSAN ABRAHAM D/O BEENA ABRAHAM; STEPHY PHILIP D/O THOMAS PHILIP; BENJAMIN WILLIAMS S/O K C WILLIAMS; RUJAIB P S/O AVARAN KOYA; MILAN MARY JACOB D/O K V JACOB Vs. MAHATMA GANDHI UNIVERSITY; CONTROLLER OF EXAMINATIONS; PRINCIPAL
|
December 2, 2009 |
|
TITUS CHRIAN, SENIOR ASSISTANT Vs. KERALA STATE ELECTRICITY BOARD; CHIEF ENGINEER (HRM) KSEB; EXECUTIVE ENGINEER, KSEB
|
November 9, 2009 |
|
TOJI JOSEPH Vs. STATE OF KERALA
|
May 21, 2009 |
|
TOMY Vs. STATE OF KERALA
|
June 4, 2009 |
|
TONY Vs. STATE OF KERALA
|
December 21, 2009 |
|
TOWER VISION INDIA (P) LIMITED Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
December 1, 2009 |
|
TRANSFORMERS AND ELECTRICALS Vs. COMMISSIONER OF CENTRAL EXCISE
|
April 6, 2009 |
|
TRAVANCORE RUBBER AND TEA CO LTD Vs. SECRETARY
|
July 30, 2009 |
|
TRAVANCORE RUBBER AND TEA CO LTD Vs. PERUVANTHANAM GRAMA PANCHAYAT
|
July 30, 2009 |
|
TRICHUR FINANCIAL SERVICES (P) LTD Vs. SALIH
|
June 3, 2009 |
|
TRITON TECHNOLOGIES INDIA P LTD Vs. PRIYADARSHAN CO OP SPINNING MILLS LTD
|
September 29, 2009 |
|
TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA
|
August 28, 2009 |
|
TRIVENI PRAMANAND Vs. KERALA STATE ELECTRICITY BOARD
|
April 1, 2009 |
|
TROPICAL PLANTATIONS LTD Vs. STATE OF KERALA
|
January 29, 2009 |
|
UDAYAKUMAR KOCHUKUNJU Vs. STATE OF KERALA
|
May 8, 2009 |
|
ULLASKUMAR SETHUMADHAVAN PILLAI Vs. STATE OF KERALA
|
June 3, 2009 |
|
ULTRA TECH CEMENT LTD Vs. STATE OF KERALA
|
November 30, 2009 |
|
UMA Vs. STATE OF KERALA
|
February 19, 2009 |
|
UMESAN Vs. EZHUPUNNA SOUTH CO OPERATIVE BANK LTD
|
April 7, 2009 |
|
UMESH CHALLIYIL Vs. K P RAJENDRAN
|
June 17, 2009 |
|
UMMULQURA SECONDARY SCHOOL Vs. ISLAMIC PRIMARY SCHOOL
|
December 21, 2009 |
|
UNION OF INDIA Vs. SUNNY
|
November 26, 2009 |
|
UNION OF INDIA Vs. PRAMEELA
|
September 18, 2009 |
|
UNION OF INDIA Vs. LEELAMMA
|
February 25, 2009 |
|
UNION OF INDIA Vs. M CHELLAMMAL
|
January 1, 2009 |
|
UNION OF INDIA (UOI), Vs. A.K. SOMANATHAN
|
March 23, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. MATHAI
|
June 22, 2009 |
|
UNITED INDIA INSURANCE CO LTD Vs. VIJAYARAJAN
|
June 22, 2009 |
|
UNIVERSITY OF CALICUT Vs. DIRECTOR AMALA INSTITUTE OF MEDICAL SCIENCES
|
March 13, 2009 |
|
UNIVERSITY OF CALICUT AND THE VICE CHANCELLOR Vs. THE CHAIRMAN,
|
December 8, 2009 |
|
UNNI Vs. STATE OF KERALA
|
March 25, 2009 |
|
UNNI Vs. PERINIJANAM GRAMA PANCHAYAT
|
May 23, 2009 |
|
UNNI K G Vs. N ABDUL RASHEED
|
December 8, 2009 |
|
UNNI MADHAVAN NAIR Vs. SREENARAYANA INVESTMENT
|
July 7, 2009 |
|
UNNI NARAYANAN Vs. STATE OF KERALA
|
April 6, 2009 |
|
UNNI T V Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE; SECRETARY
|
December 2, 2009 |
|
UNNIKIRHSNAN T.V. Vs. THE DISTRICT COLLECTOR,
|
August 17, 2009 |
|
UNNIKRISHNAN AND AMMUKUTTY AMMA Vs. JOSSY S/O. PONKOTH JOSEPH AND ORS.
|
May 5, 2009 |
|
UNNIKRISHNAN K M Vs. MANAGER
|
December 11, 2009 |
|
UPPUTHARA GRAMA PANCHAYAT Vs. DIRECTOR OF PANCHAYATS
|
October 28, 2009 |
|
US TECHNOLOGIES INTERNATIONAL PVT Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2009 |
|
USHA GOVINDAN Vs. STATE OF KERALA
|
June 4, 2009 |
|
USHA JOSE D/O P.J. JOSEPH Vs. THE MAHATMA GANDHI UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
|
November 19, 2009 |
|
USHA MARY Vs. KERALA FINANCIAL CORPORATION
|
August 18, 2009 |
|
USHA THAYYIL Vs. STATE OF KERALA
|
September 9, 2009 |
|
USMAN Vs. CORPORATION OF CALICUT
|
December 18, 2009 |
|
USMATECH TEXTILE ENGINEERS PVT LTD Vs. BRANCH MANAGER K F C LTD
|
March 6, 2009 |
|
V K DEVASSY; CICILY, WIFE OF V K DEVASSY; LINCY Vs. A A AUGUSTINE; SHAJU JOSEPH; NATIONAL INSURANCE COMPANY LIMITED; SUBRAMAHNIAN, SON OF SREEDHARAN
|
December 8, 2009 |
|
V M HANEEFA Vs. STATE OF KERALA
|
June 4, 2009 |
|
V N SASANKAN NAIR S/O NARAYANAN NAIR Vs. KERALA STATE CIVIL SUPPLIES; MANAGING DIRECTOR; JUNIOR MANAGER
|
November 5, 2009 |
|
V O JOHAN Vs. CATHOLIC SYRIAN BANK LTD
|
January 2, 2009 |
|
V RAJENDRAN Vs. STATE OF KERALA; ADMINISTRATOR; EXECUTIVE ENGINEER
|
November 2, 2009 |
|
V S PRADEEP KUMAR Vs. STATE OF KERALA
|
May 12, 2009 |
|
V S PRASAD S/O V V SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE; DISTRICT COLLECTOR; KANNAPPAN; THAHASILDAR
|
November 17, 2009 |
|
V SAKKARIA Vs. CIRCLE INSPECTOR OF POLICE
|
May 8, 2009 |
|
V SIVADAS, MANAGER Vs. STATE OF KERALA; DIRECTOR OF PUBLIC INSTRUCTION; DEPUTY DIRECTOR OF EDUCATION; DISTRICT EDUCATIONAL OFFICER; ASSISTANT EDUCATIONAL OFFICER
|
December 2, 2009 |
|
V SURENDRAN Vs. STATE OF KERALA
|
December 14, 2009 |
|
V V GEORGE, ASSISTANT ENGINEER Vs. CHAIRMAN, KSEB; SECRETARY, KSEB; CHIEF ENGINEER(HRM); DEPUTY CHIEF ENGINEER; EXECUTIVE ENGINEER
|
November 4, 2009 |
|
V VASU Vs. MURALIDHARAN
|
January 13, 2009 |
|
V. GOVINDARAJU S/O. VADIVELU CHETTIAR Vs. DEPUTY COMMISSIONER (APPEALS),
|
April 21, 2009 |
|
V. SATHEESH KRISHNAN, PROPRIETOR Vs. INTELLIGENCE INSPECTOR, SQUAD NO. VI
|
April 21, 2009 |
|
V.A. HAKKIM S/O. VAVAKUNJU RAWTHER Vs. THE SUPERINTENDENT OF POLICE,
|
September 15, 2009 |
|
V.A. VARGHESE Vs. STATE OF KERALA, REP. BY THE PUBLIC AND FR. GODWIN, PROVINCIAL OF CAPUCHIN
|
February 13, 2009 |
|
V.G. SASIDHARAN NAIR AND K. LALITHA SASIDHARAN Vs. THE DIRECTOR GENERAL OF POLICE,
|
December 11, 2009 |
|
V.K. NIRMALA W/O LATE K.K. UNNI AND ORS. Vs. STATE OF KERALA REP. BY PRINCIPAL AND THE DIRECTOR GENERAL OF POLICE
|
May 25, 2009 |
|
V.R. DEVARAJAN Vs. THE DISTRICT COLLECTOR,
|
August 14, 2009 |
|
V.R. RAMAN NAIR Vs. STATE
|
May 26, 2009 |
|
V.T. JOSEPH (RETIRED ASSISTANT DIRECTOR) Vs. STATE OF KERALA,
|
May 23, 2009 |
|
VAIGAI THREAD PROCSSORS P Vs. GOVERNMENT OF KERALA
|
June 3, 2009 |
|
VALIYAPARAMBATH RAJAN Vs. POLI RAGHVAN
|
January 15, 2009 |
|
VALLAPPUZHA SERVICE CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR
|
July 20, 2009 |
|
VALLIKKADAN MAYINKUTTY, Vs. THE STATE OF KERALA AND
|
May 26, 2009 |
|
VALSA KURIAKOSE Vs. VILLAGE OFFICER
|
November 23, 2009 |
|
VALSALA Vs. SARADA
|
June 10, 2009 |
|
VALSALA KUMAR Vs. COMMANDANT
|
February 13, 2009 |
|
VALSAMMA KURIAN Vs. RAPHEAL CHURCH
|
December 18, 2009 |
|
VALSAMMA T C Vs. STATE OF KERALA
|
April 8, 2009 |
|
VALSAMMA VARGHESE Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
June 17, 2009 |
|
VAMADEVAN N Vs. SNDP
|
September 29, 2009 |
|
VARAMBUMURIYAN ABOOTTY Vs. STATE
|
January 1, 2009 |
|
VARGHESE Vs. STATE OF KERALA
|
February 12, 2009 |
|
VARGHESE Vs. KERALA STATE ELECTION COMMISSION
|
June 12, 2009 |
|
VARGHESE Vs. DISTRICT COLLECTOR
|
June 15, 2009 |
|
VARGHESE Vs. BENEDICT ALIAS BIJU
|
October 21, 2009 |
|
VARGHESE PAUL Vs. KORATH
|
April 1, 2009 |
|
VARGHESE V Vs. SUNNY M P
|
March 4, 2009 |
|
VARGHESE VARGHESE Vs. STATE OF KERALA
|
June 5, 2009 |
|
VARKEY ABRAHAM Vs. ST. THOMAS ORTHODOX SYRIAN CHURCH
|
October 14, 2009 |
|
VARKEY JACOB Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
December 16, 2009 |
|
VARKEY JACOB L/H OF LATE SMT. LUCY KOCHUVAREED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 15, 2009 |
|
VASANTHA Vs. STATE OF KERALA
|
March 2, 2009 |
|
VASANTHAKUMARI Vs. RAICHAL BANITTA
|
November 11, 2009 |
|
VASANTHAKUMARY Vs. OMANAKUTTAN NAIR
|
June 5, 2009 |
|
VASU K C Vs. STATE OF KERALA
|
November 29, 2009 |
|
VASU K C Vs. STATE OF KERALA
|
November 20, 2009 |
|
VASU S/O CHENTHI Vs. DISTRICT COLLECTOR; SUB INSPECTOR OF POLICE
|
December 11, 2009 |
|
VASUDEVAN NAIR Vs. V K JAYALAKSHMI
|
June 5, 2009 |
|
VASUDEVAN NAMBOODIRI Vs. KRISHAN NAMBOODIRI
|
June 22, 2009 |
|
VASUDEVAN VADAKKOTTATHARA Vs. REVENUE DIVISIONAL OFFICER
|
May 5, 2009 |
|
VEENA G D/O MOHAN S V, PADMA Vs. STATE OF KERALA; STATE COMMISSIONER FOR PERSONS; DISTRICT COLLECTOR
|
November 13, 2009 |
|
VELAYUDHAN Vs. SANTOSH KUMAR
|
March 16, 2009 |
|
VELAYUDHAN Vs. R T O KASARAGOD
|
December 14, 2009 |
|
VELAYUDHAN NAIR P R Vs. CHIMMINIKKARA KARTHIAYANI
|
July 10, 2009 |
|
VELLICHIRAMMAL SIVADASAN Vs. T.K. PRASANNA
|
October 19, 2009 |
|
VENGALATH VEETTIL APPU Vs. P KRISHNAKUMAR
|
April 3, 2009 |
|
VENGODE MUSLIM JAMA ATH Vs. SHAJAHAN
|
August 5, 2009 |
|
VENUGOPAL Vs. STATE OF KERALA
|
July 1, 2009 |
|
VENUGOPAL K N Vs. STATE OF KERALA
|
August 7, 2009 |
|
VENUGOPAL T P S/O SUBRAMANIAN Vs. DIRECTOR OF PANCHAYATS; DEPUTY DIRECTOR OF PANCHAYATS; NARAYANANKUTTY; BEENA THOMAS JOHN; VALSALA; KEEZHATTUR GRAMA PANCHAYAT
|
November 25, 2009 |
|
VENUGOPALAN A K Vs. C M PUSHPAVALLY
|
December 23, 2009 |
|
VIANI PAPERS Vs. FAST TRACK TEAM
|
January 12, 2009 |
|
VICTOR SAMUEL Vs. STATE OF KERALA
|
October 20, 2009 |
|
VICTORIA GOLD GALLERY Vs. COMMISSIONER OF INCOME TAX
|
February 24, 2009 |
|
VIDYA Vs. GOVERNMENT OF INDIA
|
October 29, 2009 |
|
VIJAY RETREADS Vs. DIRECTOR DIRECTORATE OF INDUSTRIES AND COMMERCE
|
January 16, 2009 |
|
VIJAYA SHETTY Vs. MOHANA SHETTY
|
January 22, 2009 |
|
VIJAYA SHETTY Vs. MOHANA SHETTY
|
July 22, 2009 |
|
VIJAYACHANDRAN PILLAI Vs. UNIVERSITY OF CALICUT
|
May 28, 2009 |
|
VIJAYAKUMARAN NAMBIAR Vs. STATE OF KERALA
|
August 14, 2009 |
|
VIJAYALAKSHMI AMMA Vs. BINDU
|
December 2, 2009 |
|
VIJAYAMMA SASEENDRAN Vs. K S BABU
|
May 5, 2009 |
|
VIJAYAN Vs. STATE OF KERALA
|
October 15, 2009 |
|
VIJAYAN Vs. STATE OF KERALA
|
November 20, 2009 |
|
VIJAYAN C Vs. CATHOLIC SYRIAN BANK
|
July 9, 2009 |
|
VIJAYAPPA KURUP Vs. PADMANABHAN
|
May 23, 2009 |
|
VIJAYAPRAKASH, S/O THEVARGUPTHAN Vs. DISTRICT COLLECTOR, PALAKKAD; SUB INSPECTOR OF POLICE
|
December 1, 2009 |
|
VIJAYKUMAR Vs. STATE
|
March 18, 2009 |
|
VIJAYKUMAR G Vs. T P HARI
|
March 18, 2009 |
|
VIJEESH ARUMUGHAN Vs. STATE OF KERALA
|
June 4, 2009 |
|
VIJI P ISSAC Vs. WILSON JOSEPH
|
July 17, 2009 |
|
VIJOY VARGHESE Vs. INTELLIGENCE INSPECTOR
|
May 8, 2009 |
|
VIJU PJOHN Vs. BABY JOHN
|
January 9, 2009 |
|
VIJUKUMAR Vs. STATE OF KERALA
|
July 23, 2009 |
|
VILASINI MANIKANDAN Vs. STATE OF KERALA
|
June 3, 2009 |
|
VINCENT JOSEPH; C P HAPPY; P T VARKEY; RAJU MADHAVAN; K K JOSE Vs. STATE OF KERALA; DIRECTOR GENERAL OF POLICE
|
November 13, 2009 |
|
VINEETH K THARAMEL HOUSE Vs. M G UNIVERSITY, KOTTAYAM; CONTROLLER OF EXAMINATION
|
December 9, 2009 |
|
VINEETH SOMARAJAN Vs. STATE OF KERALA
|
July 24, 2009 |
|
VINIJA Vs. STATE OF KERALA
|
June 18, 2009 |
|
VINOD Vs. STATE OF KERALA
|
May 8, 2009 |
|
VINOD NAIR S/O VASUDEVAN NAIR Vs. THE SUB INSPECTOR OF POLICE AND ORS.
|
November 23, 2009 |
|
VINOD O R Vs. STATE OF KERALA
|
April 15, 2009 |
|
VINOD S/O SAHADEVAN Vs. THE ADDITIONAL DISTRICT MAGISTRATE,
|
May 29, 2009 |
|
VINODKUMAR Vs. FAIZAL
|
November 26, 2009 |
|
VINOJ APPUKUTTAN Vs. STATE OF KERALA
|
May 12, 2009 |
|
VIPIN Vs. STATE OF KERALA
|
June 3, 2009 |
|
VIPIN JOSE Vs. CONTROLLER OF EXAMINATIONS
|
May 8, 2009 |
|
VISWAMBARAN M. K Vs. STATE OF KERALA
|
May 8, 2009 |
|
VISWANATHAN Vs. S I OF POLICE
|
March 25, 2009 |
|
VISWANATHAN P K Vs. SINDU M K
|
September 15, 2009 |
|
VISWANATHAN S/O. VAVA Vs. SUGATHAN S/O. RAJAPPAN AND ORS.
|
May 29, 2009 |
|
VISWANATHAN S/O. VIKRAMAN Vs. S. REMA D/O. SARASAMMA
|
May 26, 2009 |
|
WESTERN INDIA COTTONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
March 20, 2009 |
|
WESTERN INDUSTRIES Vs. DY TAHSILDAR
|
January 5, 2009 |
|
WILSAKUMAR VARGHESE Vs. STATE OF KERALA
|
May 12, 2009 |
|
WILSON Vs. STATE OF KERALA
|
November 18, 2009 |
|
WILSON JOSEPH Vs. COMMERCIAL TAX OFFICER
|
September 23, 2009 |
|
WILSON JOSEPH Vs. COMMERCIAL TAX OFFICER
|
August 17, 2009 |
|
WILSON MATHEW Vs. STATE OF KERALA
|
June 18, 2009 |
|
X CENTRAL KERALA Vs. STATE OF KERALA
|
March 11, 2009 |
|
XAVIER S/O. MATHEW Vs. STATE OF KERALA
|
September 30, 2009 |
|
YACOB Vs. THAMPUNNI,
|
June 2, 2009 |
|
YAHYA KASIM Vs. STATE OF KERALA
|
June 3, 2009 |
|
YUSUF Vs. R T A ERNAKULAM
|
October 5, 2009 |
|
ZACHARIA Vs. JOLLY CHERIAN
|
June 26, 2009 |
|
ZAKKIR HUSSAIN MOHAMMED SHAFI Vs. TAHSILDAR NEYYATTINKARA TALUK
|
June 4, 2009 |
|
ZUBAIR ALI HAJI MOIDU Vs. STATE OF KERALA
|
May 5, 2009 |