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A JOSE Vs. STATE OF KERALA
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May 23, 2008 |
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A N SAVITHRI Vs. AUTHORITU UNDER THE KERALA PAYMENT OF SUBSISTENCE ALLOWANCE ACT
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May 27, 2008 |
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A P STEEL RE ROLLING MILL LIMITED Vs. KERALA STATE ELECTRICITY BOARD
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October 3, 2008 |
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A SURESH Vs. KERALA PUBLIC SERVICE COMMISSION
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March 14, 2008 |
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A.D. KANNAPPAN, SREE CHERAN Vs. STATE OF KERALA
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March 4, 2008 |
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A.K. UNNIKRISHNAN Vs. GURUVAYOOR DEVASSWOM MANAGING,
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March 24, 2008 |
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A.V. PRAKASHAN Vs. STATE OF KERALA
|
September 3, 2008 |
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A.V.J. EMPORIUM Vs. ASSISTANT COMMISSIONER (ASSESSMENT), COMMERCIAL TAXES AND ANR.
|
May 26, 2008 |
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A1 IHSAN SCHOOL Vs. STATE OF KERALA
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October 20, 2008 |
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ABDUL KADER Vs. GEORGE JOSEPH
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December 10, 2008 |
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ABDUL KAREEM Vs. UNION OF INDIA
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May 21, 2008 |
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ABDUL LATHEEF P. K. Vs. STATE OF KERALA
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August 4, 2008 |
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ABDUL NAJEEB Vs. STATE OF KERALA
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December 11, 2008 |
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ABDUL NAVAS Vs. DHANALAKSHMI BANK LTD
|
September 24, 2008 |
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ABDUL NAZEER M Vs. STATE OF KERALA
|
January 10, 2008 |
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ABDUL RASHEED Vs. STATE OF KERALA
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May 21, 2008 |
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ABDUL RASHEED Vs. STATE OF KERALA
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October 14, 2008 |
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ABDUL RASHEED S K Vs. STATE OF KERALA
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October 7, 2008 |
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ABDUL SALAM Vs. SOUMYA @ JASMIN
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June 11, 2008 |
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ABDULLA C. H. Vs. STATE OF KERALA
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November 12, 2008 |
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ABDULLA HAJI Vs. MOHAMMED
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September 4, 2008 |
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ABDULLAKUNHI Vs. SPECIAL TAHSILDAR
|
June 11, 2008 |
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ABDUSSALAM Vs. STATE OF KERALA
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August 12, 2008 |
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ABOO CHETTIYANTHODI Vs. REGIONAL PASSPORT OFFICER
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February 20, 2008 |
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ABOOBACKER Vs. COMMISSIONER OF COMMERCIAL TAXES
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March 25, 2008 |
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ABOOBACKER Vs. STATE OF KERALA
|
April 8, 2008 |
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ABRAHAM Vs. JOHNY
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November 4, 2008 |
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ABRAHAM JACOB Vs. THOMAS J NIDHIRI
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March 6, 2008 |
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ABRAHAM K MATHEW Vs. RETURNING OFFICER TO THARIODU
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November 16, 2008 |
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ABRAHAM K MATHEW Vs. RETURNING OFICER
|
November 26, 2008 |
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ACHUTHAN V Vs. STATE OF KERALA
|
April 4, 2008 |
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ADIMALI GRAMA PANCHAYAT Vs. STATE OF KERALA
|
February 28, 2008 |
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ADMINISTRATOR JOSEGIRI HOSPITAL Vs. GOVER OF KERAL
|
July 23, 2008 |
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ADV G SUBODHAN Vs. STATE OF KERALA
|
February 14, 2008 |
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AFCONS INFRASTRUCTURE LTD Vs. C. I. OF POLICE
|
October 23, 2008 |
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AHAMMED KUTTY Vs. STATE OF KERALA
|
February 25, 2008 |
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AIDED PRIMARY TEACHERS COOP SOCIETY LTD Vs. JOINT REGISTRAR OF COOP SOCIETIES GENERAL
|
July 2, 2008 |
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AJEER C A Vs. RETURNING OFFICER ASST REGISTRAR PLANNING
|
March 31, 2008 |
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AJITH K GOKULAM Vs. KERALA ELECTRICITY BOARD
|
May 6, 2008 |
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AJITH KUMAR .M.R Vs. VASANTHI DEVI
|
November 14, 2008 |
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ALEX MATHEW Vs. GEORGE JOHN
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February 26, 2008 |
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ALEX THOMAS Vs. STATE OF KERALA
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October 24, 2008 |
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ALIYARUKUNJU S/O. ABDUL KHARIM Vs. AWA UMMAL AND ORS.
|
September 1, 2008 |
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ALLEPPEY FINANCIAL ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
April 7, 2008 |
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ALOSHIA JOJEPH Vs. REV DR JOSEPH KOLLAMPARAMBIL
|
November 21, 2008 |
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ALUKKAS JEWELLERY Vs. STATE OF KERALA
|
October 7, 2008 |
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AMBATT ASOKAN Vs. OACHIRA SERVICE COOP BANK LTD
|
July 21, 2008 |
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AMBILI Vs. FEDERAL BANK LTD
|
March 7, 2008 |
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AMBILY AJITH Vs. STATE OF KERALA
|
December 12, 2008 |
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AMEEN Vs. STATE OF KERALA
|
October 29, 2008 |
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ANANDAVALLY M Vs. PRESIDENT ALAPPUZHA DISTRICT COOP BANK
|
August 12, 2008 |
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ANDREW MENDEZ Vs. STATE OF KERALA
|
February 19, 2008 |
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ANIL KUMAR P. A. Vs. STATE OF KERALA
|
August 26, 2008 |
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ANILKUMAR Vs. POWER GRID CORPORATION OF INDIA LTD
|
July 25, 2008 |
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ANIRUDHAN S/O. DHANAJAYAN NAIR, Vs. VISWANATHAN S/O. KUNHIKUTTY AMMA,
|
September 3, 2008 |
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ANITHA BRUSE Vs. STATE OF KERALA
|
April 4, 2008 |
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ANJALI D/O RAMACHANDRAN PILLAI Vs. PRADEEP NAMBIAR S/O K P N NAMBIAR
|
March 28, 2008 |
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ANNA ALUMINIUM LTD. Vs. THE COMMISSIONER OF COMMERCIAL TAXES, TVM
|
April 10, 2008 |
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ANNIE JYOTHIS Vs. STATE OF KERALA
|
May 23, 2008 |
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ANTHONIYAMMA W O J RAJAPPAN Vs. MANAGING DIRECTOR
|
July 1, 2008 |
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ANTONY Vs. OUSEPH
|
July 3, 2008 |
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ARARAMMAL PARKUM AB AMMALOO Vs. PANAGADAN VACHALI SUBHADRA
|
April 10, 2008 |
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ARAVINDAKSHAN Vs. SAROJINI
|
January 17, 2008 |
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ARAVINDAKSHAN Vs. PRESIDENT PALLIKUNNU GRAMA PANCHAYAT
|
July 25, 2008 |
|
ARAVINDAKSHAN P. Vs. THE PRESIDENT, PALLIKUNNU GRAMA PANCHAYAT & ORS.
|
July 26, 2008 |
|
ARUMUGHAN V. P. Vs. STATE OF KERALA
|
May 21, 2008 |
|
ASEENA Vs. SUB DIVISIONAL MAGISTRATE
|
July 17, 2008 |
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ASHALATHA R Vs. STATE OF KERALA
|
October 31, 2008 |
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ASIATIC RUBRO COMPLEX Vs. KERALA MICRO AND SMALL ECTERPRISES FACILITATION COUNCIL
|
March 31, 2008 |
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ASMA Vs. ABDUL NASAR
|
October 20, 2008 |
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AUGUSTINE GROGE Vs. LIZAMMA THOMAS
|
December 18, 2008 |
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AYOOB ISMAIL Vs. STATE OF KERALA
|
December 5, 2008 |
|
AZAM LAMINATORS P LTD Vs. SECRETARY TO GOVERNMENT
|
June 10, 2008 |
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AZEESKUTTY Vs. RETURNING OFFICER THIRUVALLA TALUK COOPERATIVE RUBBER MARKETING SOCIETY LTD
|
August 29, 2008 |
|
B K KRISHNAN Vs. SUPERINTENDENT OF POLICE
|
February 5, 2008 |
|
B NALINI Vs. UNION OF INDIA
|
June 5, 2008 |
|
B. MOHANAKURUP Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND STATE OF KERALA
|
May 2, 2008 |
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B. PADMAKUMARI, Vs. GANGADHARAN NAIR AND K. RAVEENDRAN NAIR
|
March 7, 2008 |
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BABEESH Vs. S I OF POLICE
|
August 14, 2008 |
|
BABU Vs. ELSY
|
February 27, 2008 |
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BABU JACOB KUNNATH V. P Vs. BABU RAJAN
|
March 18, 2008 |
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BABU MATHEW Vs. BIJ MATHEW
|
August 11, 2008 |
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BABU OOMEN THOMAS Vs. SATE OF KERALA
|
October 17, 2008 |
|
BABU PAUL PERUMPILLIL Vs. STATE OF KERALA
|
August 5, 2008 |
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BABU RAJ Vs. VASANTHI DEVI
|
November 14, 2008 |
|
BABUDAS N. R. Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 21, 2008 |
|
BABY Vs. ORIENTAL INSURANCE CO LTD
|
August 13, 2008 |
|
BAHULEYAN Vs. AYUSHA ABOOBACKER
|
November 18, 2008 |
|
BAIJI C VARGHESE Vs. STATE OF KERALA
|
November 7, 2008 |
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BAIJI C VARGHESE Vs. STATE OF KERALA
|
November 10, 2008 |
|
BALAKRISHNAN A. V. Vs. K. VIJAYAMMA
|
October 14, 2008 |
|
BALAKRISHNAN NAIR M Vs. STATE OF KERALA
|
February 19, 2008 |
|
BALAN Vs. DEVI
|
December 9, 2008 |
|
BALAN ALIAS RAMACHANDRAN Vs. STATE OF KERALA
|
August 8, 2008 |
|
BALANOOR PLANTATION AND INDUCTRIRS LTD Vs. STATE OF KERALA
|
January 29, 2008 |
|
BEENA KUMARI Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 17, 2008 |
|
BENZ AUTOMOBILES LTD Vs. P D THOMAS S O DEVASSY
|
July 18, 2008 |
|
BHAGAVAT SINGH G Vs. STATE OF KERALA
|
October 28, 2008 |
|
BHASKARAN Vs. KAMALAKSHI
|
September 5, 2008 |
|
BHASKARAN PILLAI K Vs. NEDIYAVILA MILK PRODUCERS CO OPERATIVE SOCIETY LIMITED NO 116 D
|
August 22, 2008 |
|
BHIMA AND BROTHERS Vs. ASSISTANT COMMISSIONER
|
October 15, 2008 |
|
BHIMA AND BROTHERS Vs. STATE OF KERALA
|
December 17, 2008 |
|
BIJOY S. S. Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 16, 2008 |
|
BIJU PURUSHOTHAMAN Vs. STATE OF KERALA
|
June 20, 2008 |
|
BIJU R I Vs. UNIVERSITY OF KERALA
|
January 9, 2008 |
|
BINEESH K N Vs. STATE OF KERALA
|
December 19, 2008 |
|
BINSHAD IBRAHIM Vs. STATE OF KERALA
|
July 21, 2008 |
|
BOARD OF DIRECTORS Vs. CO-OPERATIVE ARBITRATION COURT
|
July 11, 2008 |
|
BPL TELECOM LIMITED Vs. STATE OF KERALA
|
October 7, 2008 |
|
BRAEMORE ESTATED LTD Vs. STATE OF KERALA
|
January 23, 2008 |
|
C A AJEER Vs. RETURNING OFFICER
|
March 31, 2008 |
|
C BALAN Vs. C DEVI
|
December 19, 2008 |
|
C GANGA Vs. LAKSHMI AMMAL
|
March 31, 2008 |
|
C J THOMAS Vs. UNION OF INDIA
|
December 15, 2008 |
|
C J THOMAS Vs. ELIAKKUTTY
|
December 1, 2008 |
|
C K ABOOBACKER Vs. RAHIYANATH
|
July 22, 2008 |
|
C K MURALIMOHAN Vs. ASOK FINANCE CORPORATION
|
July 7, 2008 |
|
C K SUNIL Vs. K P S C
|
June 26, 2008 |
|
C KRISHNAKUMAR Vs. STATE OF KERALA
|
January 8, 2008 |
|
C O ANTONY Vs. OUPESH ALIAS OUSEPACHAN
|
July 3, 2008 |
|
C P ABOOTTY Vs. STATE OF KERALA
|
July 18, 2008 |
|
C SURESH KUMAR Vs. STATE OF KERALA
|
August 14, 2008 |
|
C THOMAS Vs. KERALA FINANCIAL CORPN
|
December 12, 2008 |
|
C V PADMARAJAN Vs. GOVERNMENT OF KERALA
|
December 15, 2008 |
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C.M.FAIZAL Vs. STATE OF KERALA
|
August 20, 2008 |
|
C.N.KRISHNAN Vs. GANGA PRADEEPAN
|
August 5, 2008 |
|
CAILCUT CITY SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
November 28, 2008 |
|
CALICUT CITY SERVICE CO-OPERATIVE BANK Vs. STATE OF KERALA
|
August 4, 2008 |
|
CANARA BANK Vs. GARTS IND TEX PVT LTD
|
December 19, 2008 |
|
CARDAMOM MARKETING CORPORATION Vs. STATE OF KERALA
|
September 24, 2008 |
|
CENTRAL GOVERNMENT PENSIONERS ASSOCIATION Vs. UNION OF INDIA
|
February 22, 2008 |
|
CHACKOCHANT K Vs. P P PAUL
|
November 11, 2008 |
|
CHAITHANYA R MENON ALIAS MINI Vs. STATE OF KERALA
|
June 6, 2008 |
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CHAKKYATH CHANDRAN Vs. STATE OF KERALA
|
March 4, 2008 |
|
CHANDRA BABU Vs. STATE OF KERALA
|
March 31, 2008 |
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CHANDRA PRABHA CHARITABLE TRUST Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER
|
January 29, 2008 |
|
CHANDRA PRABHA CHARITABLE TRUST Vs. STATE OF KERALA
|
January 17, 2008 |
|
CHANDRASEKHARA PRABHU A. Vs. VADAKKE PARAMMAL KUNHIMOIDEEN
|
July 7, 2008 |
|
CHANDRASEKHARAN PILLAI K P Vs. KESAVA PILLAI
|
March 25, 2008 |
|
CHANDRIKA MENON Vs. STATE OF KERALA
|
March 26, 2008 |
|
CHATHAPOPANTAVIDA BALAN Vs. CHATHAPOPANTAVIDA DEVI
|
December 19, 2008 |
|
CHENTHAMARA Vs. STATE OF KERALA
|
March 13, 2008 |
|
CHERIAN Vs. TRANSPORT COMMISSIONER
|
March 13, 2008 |
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CHERIAN P C Vs. KUMARAN VAIDYAR
|
December 2, 2008 |
|
CHEROTTY Vs. CHARU
|
January 8, 2008 |
|
CHERUCHI Vs. STATE OF KERALA
|
December 11, 2008 |
|
CHIEF EXECUTIVE OFFICER Vs. REGIONAL TRANSPORT OFFICER
|
July 1, 2008 |
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CHOLAMARAKKAR Vs. PATHUMMAMMA ALIAS PATHUMMA
|
August 12, 2008 |
|
CHOLAMARAKKAR Vs. PATHUMMAMMA AND ANR.
|
July 11, 2008 |
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CHOLAMUGHATH MOIDU Vs. TAHSILDAR, PERINTHALMANNA
|
July 24, 2008 |
|
CLARA Vs. YASODA
|
August 13, 2008 |
|
CLASSIC MARBLES Vs. STATE OF KERALA
|
May 28, 2008 |
|
COCHIN CADALAS P LTD Vs. STATE OF KERALA
|
July 2, 2008 |
|
COCHIN CANDIMENTS PVT. LTD. Vs. DISTRICT COLLECTOR
|
August 29, 2008 |
|
COCHIN CEMENTS LTD Vs. STATE OF KERALA
|
June 16, 2008 |
|
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
March 3, 2008 |
|
COCHIN PORTTRUST Vs. STATE OF KERALA
|
January 23, 2008 |
|
COMMISSIONER Vs. LIBRA STEELS (P) LTD.
|
June 11, 2008 |
|
COMMISSIONER CENTRAL EXCISE AND COSTUMS Vs. MUSTANG RUBBERS INDUSTRIAL ESTATE
|
June 9, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. ZODIAC ADVERTISERS
|
July 28, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. IDEA MOBILE COMMUNICATION LTD
|
September 4, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. SURABHI STEELS (P) LTD.
|
January 28, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE Vs. CARDAMOM MARKETING CORPORATION
|
August 27, 2008 |
|
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. ZODIAC ADVERTISERS
|
May 28, 2008 |
|
COMMISSIONER OF GIFT TAX Vs. K.RAMULLAN
|
February 5, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ANNAMKUTY JOSE
|
February 27, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHOOT LEASING AND FINANCE LTD
|
March 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LIMITED
|
January 16, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUGARS LIMITED
|
January 31, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE FINANCIAL ENTERPRISES LTD
|
February 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NILGIRI TEA ESTATE LTD
|
February 14, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MATHRUBHUMI PRINTING ANDD PUBLISHING CO LTD
|
February 11, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NELSON TRUST
|
February 12, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SANTHI CHITTIES PVT LTD
|
December 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SEETHARAMA ANAJANEYA VEDA KENDRA
|
April 1, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. S.J. PRASAD
|
March 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
|
March 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
|
October 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. BINOY MATHAI
|
April 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SITARAM TEXTILES
|
November 26, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. M.M. NAGALINGA NADAR SONS
|
June 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHOOT M. GEORGE BANKERS
|
April 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. P. NATESAN ACHARY
|
March 13, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA SOLVENT EXTRACTIONS LTD.
|
February 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTHERN TUBES
|
February 26, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. M. MANI
|
February 21, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. PAAREL IMPORTS AND EXPORTS (P) LTD.
|
March 13, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT
|
November 11, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MEDICAL TRUST HOSPITAL
|
March 28, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. ABAD FISHERIES LTD.
|
June 4, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LTD.
|
February 5, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. NECHUPADAM CONSTRUCTION
|
January 14, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. AISWRYA TRADING COMPANY
|
March 17, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. KALPAKA BAZAR
|
March 26, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MOHANS ENTERPRISES, KOLLAM
|
December 10, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. R. BHARATHAN
|
December 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LTD.
|
January 30, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MRS. ACHAMMA CHACKO
|
April 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA BALAKRISHNAN
|
January 16, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. SHREE VIDAYADHIRAJA VIDYA SAMAJAM
|
October 29, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MADHU PATANI
|
November 7, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. K.R. USHASREE
|
October 15, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. MAYFLOWER HOTELS (P) LTD.
|
January 30, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. CHOICE TRADING CORPORATION LTD.
|
March 24, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. BACHU & CO.
|
June 3, 2008 |
|
COMMISSIONER OF INCOME TAX Vs. VEEPEES ENTERPRISES
|
June 16, 2008 |
|
COMMISSIONER OF INCOME TAX KOCHI Vs. FEDERAL BANK LTD
|
February 4, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. SETTLEMENT COMMISSION
|
September 19, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. ANUGRAHA BUILDERS
|
December 17, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. K. SREEKANTAN PILLAI
|
July 17, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. VENAD CONDUCTORS (P.) LTD.
|
December 10, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. NEDUNGADI BANK LTD.
|
March 4, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. P. SUBRAMONIAM RELIGIOUS TRUST
|
December 16, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. KERALA CHEMICALS AND PROTEINS LTD.
|
June 3, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. K.P. CHANDRADASAN
|
December 2, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. BENHUR TRADES AND INVESTMENTS P. LTD.
|
January 14, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. T. GEORGE AND M. SYED ALAVI
|
June 17, 2008 |
|
COMMISSIONER OF INCOME-TAX Vs. GURUVIJAYA KURI CO. LTD.
|
January 21, 2008 |
|
COMMISSIONER OF WEALTH TAX Vs. JOHN PAUL, POPULAR AUTOMOBILES
|
January 31, 2008 |
|
COMMODORE COMMADING OFFICER Vs. STATE OF KERALA
|
January 16, 2008 |
|
COMMONWEALTH TRUST (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX
|
April 8, 2008 |
|
CONSTRUCTION MATERIAL MOVERS ASSOCIATION Vs. STATE OF KERALA
|
November 10, 2008 |
|
CORPORATE MANAGER Vs. STATE OF KERALA
|
May 29, 2008 |
|
COTTANAD PLANTATIONS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL CALICUT
|
January 24, 2008 |
|
CRESCENT ICE AND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX
|
February 20, 2008 |
|
D SASI Vs. R S DEVADAS
|
August 13, 2008 |
|
D SUNDARESAN Vs. STATE OF KERALA
|
July 9, 2008 |
|
DARRAGH SMAIL AND CO P LTD Vs. ASST COMMISSIONER OF WEALTH TAX
|
February 25, 2008 |
|
DAVINA TAYLOR PHILIPPS Vs. MUSTHAFA
|
January 14, 2008 |
|
DEEPA PANELS Vs. STATE OF KERALA
|
August 19, 2008 |
|
DEEPTHI VIJAYAKUMAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 22, 2008 |
|
DEEPTHY VIJAYAKUMAR Vs. JOINT REGISTRAR OF COOP SOCIETIES THRISSUR
|
August 22, 2008 |
|
DHANESH M D Vs. STATE OF KERALA
|
December 10, 2008 |
|
DHARMARATNAM Vs. STATE OF KERALA
|
September 15, 2008 |
|
DILIP Vs. VARAPUZHA SERVICE CO-OPERATIVE BANK
|
February 6, 2008 |
|
DIRECTOR JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs. UNIVERSITY OF
CALICUT
|
November 3, 2008 |
|
DIRECTOR OF COLLEGIATE EDUCATION, DEPUTY DIRECTOR OF COLLEGIATE Vs. CONSUMER DISPUTES REDRESSAL FORUM, G BALACHANDRAN, RETIRED LECTURER
|
September 1, 2008 |
|
DLF LAING OROURKE (INDIA) LTD. Vs. STATE OF KERALA AND ORS.
|
February 26, 2008 |
|
DUROFLEX EXPORTS PVT. LTD. Vs. COMMR. OF CUS., C. EX. AND SERVICE TAX
|
December 4, 2008 |
|
DYNAMIC ORTHOPEDICS (P) LTD. Vs. UNION OF INDIA
|
September 18, 2008 |
|
E CHANDRAMATHI Vs. TECHNI BHARATHI
|
June 27, 2008 |
|
E I D PARRY INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 4, 2008 |
|
E M SUNNY Vs. TAHSILDAR
|
July 4, 2008 |
|
E S I CORPORATION Vs. BHARAT HOTEL
|
May 27, 2008 |
|
E T ROSE LYND Vs. LEKHA ALIAS LEKHA KRISHNAKUMAR
|
September 17, 2008 |
|
ELDHO PAUL Vs. STATE OF KERALA
|
June 24, 2008 |
|
ELDHOSE KURIAKKOSE Vs. COMMERCIAL TAX OFFICER
|
January 20, 2008 |
|
ELIZEBATH GEORGE Vs. STATE OF KERALA
|
October 7, 2008 |
|
ELSY Vs. STATE OF KERALA
|
January 8, 2008 |
|
EMINENT SEA FOODSP LTD Vs. K S E B
|
March 13, 2008 |
|
EMPLYEES STATE INSURANCE CORPORATION Vs. PREMLAL
|
August 26, 2008 |
|
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. C I OF POLICE THALIPARAMBA
|
October 21, 2008 |
|
ESSAR TELEPHONE INFRASTRUCTURE PVT LTD Vs. CERCLE INSPECTOR OF POLICE
|
October 21, 2008 |
|
FAIZAL C. M. Vs. STATE OF KERALA
|
August 25, 2008 |
|
FAIZAL P. K. Vs. STATE OF KERALA
|
March 3, 2008 |
|
FATHIMA Vs. DISTRICT COLLECTOR MALAPPURAM
|
January 8, 2008 |
|
FATHIMA HANEENA Vs. STATE OF KERALA
|
August 5, 2008 |
|
FEDERAL BANK EMPLOYEES UNION Vs. FEDERAL BANK LIMITED
|
January 23, 2008 |
|
FINIMOLE T P Vs. ASSISTANT COMMISSIONER
|
July 28, 2008 |
|
FOOD CORPORATION OF INDIA Vs. MOHAMMED KUNHI
|
October 6, 2008 |
|
FOUSIYA D/O. ABOOBACKER Vs. MURINGAKANDY JASMI AND ORS.
|
March 28, 2008 |
|
FOUSY K A M LECTURER, MAHATMA GANDHI UNIVERSITY; RENGITHA M THOMAS; A MANJU, LECTURER MAHATMA GANDHI UNIVERSITY AND SHIJI A C Vs. THE MAHATMA GANDHI UNIVERSITY, NATIONAL COUNCIL FOR TEACHERS EDUCATION AND JYOTHI K
|
September 4, 2008 |
|
FR JOSE POOLHRIKKAYIL Vs. CENTRAL BUREAU OF INVESTIGATION
|
November 11, 2008 |
|
FR JOSE POOTHRIKKAYIL Vs. UNION OF INDIA
|
November 28, 2008 |
|
FRANCIS DOMINIC Vs. KERALA STSTE CO OPERATIVE ELECTION COMMISSION
|
November 5, 2008 |
|
FRANCIS P A Vs. DIRECTOR OF PANCHAYATS
|
February 22, 2008 |
|
G BIJU KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
|
May 6, 2008 |
|
G SUBHODHAN Vs. STATE OF KERALA
|
February 14, 2008 |
|
GANGADHARAN Vs. GOPI
|
July 10, 2008 |
|
GEETHA P. I. Vs. STATE OF KERALA
|
July 29, 2008 |
|
GEM GRANITES Vs. DEPUTY SUPDT OF POLICE
|
February 14, 2008 |
|
GENERAL MANAGER KSIDC Vs. VAYALAMBRON KRISHNAN
|
October 31, 2008 |
|
GEORGE Vs. ANTONY
|
July 2, 2008 |
|
GEORGE Vs. EALIYAMMA GEORGE
|
February 14, 2008 |
|
GEORGE Vs. K B ADDUL RAHIMANKUTTY
|
December 2, 2008 |
|
GEORGE Vs. STATE OF KERALA
|
December 5, 2008 |
|
GEORGE ANTONY Vs. STATE OF KERALA
|
July 2, 2008 |
|
GEORGE JOSEPH Vs. KSEB
|
October 14, 2008 |
|
GEORGE JOSEPH Vs. UNION OF INDIA
|
April 4, 2008 |
|
GEORGE KUTTY ABRAHAM Vs. SECRETARY KOTTAYAM DISTRICT CO OPERATIVE BANK LTD
|
January 4, 2008 |
|
GEORGE P. V. Vs. UNION OF INDIA
|
September 16, 2008 |
|
GEORGE THOMAS Vs. MAHATMA GANDHI UNIVERSITY
|
April 2, 2008 |
|
GHATGE PATIL TRANSPORT LTD Vs. COMMISSIONER COMMERCIAL TAXES
|
November 21, 2008 |
|
GOPAKUMAR CONVICT Vs. STATE OF KERALA
|
March 17, 2008 |
|
GOPALAKRISHNAN NAIR K G Vs. TRAVANCORE DEVASWOM BOARD
|
December 3, 2008 |
|
GOPINATHAN PILLAI Vs. RAJAPPAN
|
February 20, 2008 |
|
GREEN SEA MARINE Vs. ANTY V A
|
June 20, 2008 |
|
H D F C Vs. JALEEL
|
July 31, 2008 |
|
HAJI A ABDUL RASHID Vs. SPECIAL TAHSILDAR
|
February 14, 2008 |
|
HANEESA BEEVI Vs. REGISTRAR CO OPERATIVE SOCIETIES
|
January 25, 2008 |
|
HARIDAS P NAIR Vs. STATE OF KERALA
|
April 7, 2008 |
|
HASEENA T A Vs. K P S C
|
October 15, 2008 |
|
HASSAN K M Vs. HANISABI
|
October 20, 2008 |
|
HASSANAR MOHAMMED KUNHIQ Vs. STATE OF KERALA
|
January 22, 2008 |
|
HDFC BANK LIMITED Vs. UNION OF INDIA
|
July 25, 2008 |
|
HEERA CONSTRUCTION PVT LTD Vs. CORPORATION OF THIRUVANANTHAPURAM
|
June 27, 2008 |
|
HEINZ INDIA LTD Vs. STATE OF KERALA
|
September 29, 2008 |
|
HIGH RANGE ESTATE EMPLOYEES Vs. INDUSTRIAL TRIBUNAL
|
January 4, 2008 |
|
HINDUSTAN LATEX LTD Vs. BABY
|
September 24, 2008 |
|
HYDERALI Vs. STATE OF KERALA
|
August 5, 2008 |
|
HYMAVATHI K V Vs. SPECIAL DEPUTY TAHSILDAR
|
August 5, 2008 |
|
IBRAHIM N. Vs. STATE OF KERALA
|
September 25, 2008 |
|
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. PRATHAPACHANDRAN
|
June 2, 2008 |
|
IDEAL PUBLICATIONS TRUST Vs. COMMISSIONER OF INCOME TAX
|
February 27, 2008 |
|
IDUKKI DIST CO-OP BANK EMPL UNION Vs. REGISTRAR
|
January 22, 2008 |
|
IGNATIOUS Vs. SHAJI
|
November 17, 2008 |
|
ILLICKAL JOSEH Vs. CHOLAPPURATH VRINDADEVI
|
March 6, 2008 |
|
INDIA FOOD EXPORTS Vs. STATE OF KERALA
|
July 23, 2008 |
|
INDIA VISION SATELLITE COMMUNICATIONS Vs. UNION OF INDIA
|
March 6, 2008 |
|
INDIAN ALUMINIUM CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 24, 2008 |
|
INDIAN OIL CORPN LTD Vs. UNION OF INDIA
|
November 27, 2008 |
|
INDIRA Vs. RAJENDRAN
|
June 5, 2008 |
|
INDRASENAN Vs. JOINT REGISTRAR
|
January 27, 2008 |
|
INDULEKHA JOSEPH Vs. VICE CHANCELLOR M G UNIVERSITY
|
February 11, 2008 |
|
INDULEKHA JOSEPH Vs. VICE CHANCELLOR CHAIRMAN
|
July 17, 2008 |
|
INFOPARK KERALA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 6, 2008 |
|
INSTITUTE OF BROTHERS OF ST GABRIEL Vs. STATE OF KERALA
|
September 25, 2008 |
|
INTERGRATED RUBIAN EXPORTS LIMITED Vs. INDUSTRIAL FINANCE CORPORATION
|
September 30, 2008 |
|
INVESTORS CLUB TRICHUR Vs. COMMISSIONER OF INCOME-TAX
|
February 7, 2008 |
|
ISLAND SEA FOODS PVT. LTD Vs. ADDL. SALES TAX OFFICER
|
July 22, 2008 |
|
J AND J TIMBERS Vs. INTELLIGENCE OFFICER
|
October 6, 2008 |
|
J AND P ENTERPRISES Vs. KERALA FEEDS LIMITED AND
|
September 3, 2008 |
|
J VALSALA Vs. CORPORATE MANAGER
|
July 15, 2008 |
|
JAILAVUDEEN Vs. STATE OF KERALA
|
November 19, 2008 |
|
JAIMON Vs. DISTRICT COLLECTOR
|
June 19, 2008 |
|
JAIN BABU Vs. K J JOSEPH
|
September 4, 2008 |
|
JAMES P. A. Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 15, 2008 |
|
JANARDANAN K Vs. STATE OF KERALA
|
June 26, 2008 |
|
JANE ANTONY Vs. V M SIYATH
|
September 25, 2008 |
|
JAYAKRISHNAN Vs. STATE OF KERALA
|
February 7, 2008 |
|
JAYAMOL KRISHNAN Vs. KALAMASSERY MUNICIPALITY
|
November 3, 2008 |
|
JAYARAJ K K Vs. KALYANI
|
April 4, 2008 |
|
JAYKRISHNAN Vs. DISTRICT COLLECTOR
|
September 23, 2008 |
|
JEEVAMOL Vs. STATE OF KERALA
|
November 28, 2008 |
|
JINTO JOSEPH S/O. JOSEPH VARKEY Vs. STATE OF KERALA
|
March 25, 2008 |
|
JOHANSON MATHEW Vs. STATE OF KERALA
|
November 25, 2008 |
|
JOHN C V ALIAS JOHN PERUVANTHANAN Vs. STATE OF KERALA
|
January 1, 2008 |
|
JOHN VARGHESE Vs. CENTRAL BUREAU OF INVESTIGATION
|
December 16, 2008 |
|
JOHNY THOMAS Vs. UNION OF INDIA
|
December 5, 2008 |
|
JOJO FROZEN FOODS (P.) LTD Vs. STATE OF KERALA
|
June 23, 2008 |
|
JOMON PUTHANPURACKAL Vs. STATE OF KERALA
|
August 26, 2008 |
|
JOMON PUTHENPURACKAL Vs. DIRECTOR, CBI
|
August 28, 2008 |
|
JOSE S/O. THALIYATH ANTONY Vs. UNION BANK OF INDIA AND ORS.
|
September 2, 2008 |
|
JOSEPH ALIAS GEORGE Vs. MARY ALIAS PRIYA THOMAS
|
July 30, 2008 |
|
JOSEPH SARTHO Vs. GOPINATHAN G
|
October 29, 2008 |
|
JOSEPH STANLY Vs. THE REGIONAL TRANSPORT AUTHORITY,
|
March 28, 2008 |
|
JOSHY ANTONY Vs. STATE OF KERALA AND ORS.
|
May 21, 2008 |
|
JOY JOSEPH Vs. NEEMA JOSE
|
August 19, 2008 |
|
JOY VARGHESE Vs. ULAHANAN ALIAS JOHN
|
April 3, 2008 |
|
JUBAIRIYA Vs. STATE OF KERALA
|
August 26, 2008 |
|
JUBILEE MISSION MEDICAL COLLEGE Vs. GOVERNMENT OF KERALA,
|
September 5, 2008 |
|
JUVANA PIOUS Vs. STATE OF KERALA
|
April 4, 2008 |
|
K A VIMALA Vs. R ANANTHA MALLAN
|
July 10, 2008 |
|
K B SUDHEER Vs. STATE OF KERALA
|
March 28, 2008 |
|
K D SOBHANA Vs. STATE OF KERALA
|
July 16, 2008 |
|
K GOPALAKRISHNAN NAIR Vs. JUDICIAL I CLASS
|
February 11, 2008 |
|
K J MOHANAN NAIR S/O JANARDHANAN PILLAI Vs. NEST INVESTMENT SOLUTIONS; J R SABARINATH S/O V RAJAN; V RAJAN AND MAHESWARAN NAIR S/O PARAMU PILLAI
|
September 2, 2008 |
|
K J PHILIP Vs. STATE OF KERALA
|
April 18, 2008 |
|
K K SASIDHARAN Vs. STATE OF KERALA
|
September 1, 2008 |
|
K M MOHAMMED KUNJU Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
August 12, 2008 |
|
K P HAMEED Vs. STATE OF KERALA
|
January 17, 2008 |
|
K P PANICKER Vs. UNION OF INDIA
|
May 23, 2008 |
|
K P PAULY Vs. STATE OF KERALA
|
February 5, 2008 |
|
K P VARGHESE Vs. DIRECTOR OF PANCHAYATH
|
March 10, 2008 |
|
K PEETHAMBARABM Vs. HIGH COURT OF KERALA
|
July 18, 2008 |
|
K PRAKASH Vs. SRIRAM TRANSPORT FINANCE CO LTD
|
July 16, 2008 |
|
K R BIJU BABU Vs. HIGH COURT OF KERALA
|
March 25, 2008 |
|
K R MADHAVAN EZHUTHASSAN Vs. P V VENKITARAMA IYER
|
February 5, 2008 |
|
K RADHAKRISHNAN Vs. STATE OF KERALA
|
April 11, 2008 |
|
K RAVEENDRAN Vs. STATE OF KERALA
|
July 23, 2008 |
|
K RAVINDRAN S O KOCHUCHERUKKAN Vs. MAHATMA GANDHI UNIVERSITY
|
July 18, 2008 |
|
K S PARAMESWARA SASTRIGAL Vs. STATE OF KERALA
|
March 7, 2008 |
|
K S VIJAYAKUMAR Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
|
March 27, 2008 |
|
K SUBAIR Vs. ASST EXCISE COMMISSIONER
|
January 3, 2008 |
|
K V BHAVADAS Vs. STATE OF KERALA
|
June 9, 2008 |
|
K V SOORYAN Vs. KOCHI SREEDHARAN
|
March 13, 2008 |
|
K V THOMAS Vs. UNION OF INDIA
|
January 17, 2008 |
|
K VIKRAMAN NAIR Vs. STATE OF KERALA
|
September 5, 2008 |
|
K. BHASKARAN NAIR Vs. COMMISSIONER OF INCOME-TAX
|
June 24, 2008 |
|
K. J. JAMES Vs. STATE OF KERALA
|
August 26, 2008 |
|
K. RAVINDRANATHAN NAIR Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
March 25, 2008 |
|
K.H. SHAMEER Vs. COMMISSIONER OF CENTRAL EXCISE
|
November 19, 2008 |
|
K.J. THOMAS Vs. COMMISSIONER OF INCOME-TAX
|
January 14, 2008 |
|
K.M. PURUSHOTHAMAN Vs. RAMESH PRABHU AND OTHERS
|
September 1, 2008 |
|
KALARKODE VENUGOPALAN NAIR Vs. REGISTRAR
|
November 25, 2008 |
|
KALPAKA BAZAR Vs. COMMISSIONER OF INCOME TAX
|
November 26, 2008 |
|
KANAN DEVAN HILLS PLANTATIONS COMPANY PVT LTD Vs. KERALA STATE ELECTRICITY REGULATORY COMMISSION
|
March 12, 2008 |
|
KANCOR FLAVOURS AND EXTRACTS Vs. STATE OF KERALA
|
May 23, 2008 |
|
KANHOLY RAMANKUTTY Vs. STATE OF KERALA
|
March 31, 2008 |
|
KAREEM KOYA THANGAL Vs. STATE OF KERALA
|
October 20, 2008 |
|
KARTHIKEYAN Vs. SHEEJA
|
February 4, 2008 |
|
KARTHIKEYAN P T Vs. KERALA STATE ELECTION COMMISSIONER
|
August 19, 2008 |
|
KARUMANKAVU DEVASWON KSHETHRAM TRUST BOARD MEMBERS Vs. DAMODARAN NAIR
|
January 29, 2008 |
|
KASAR GOD SELF EMPLOYEES FINANCING COMPANY Vs. STATE OF KERALA
|
September 3, 2008 |
|
KASHINATHAN Vs. CRICLE INSPECTOR
|
September 2, 2008 |
|
KASIM Vs. STATE OF KERALA
|
May 30, 2008 |
|
KAVUNGAL KOOPPAKKATTU ZEENATH Vs. MUNDAKKATTU SULFIKER ALI
|
March 27, 2008 |
|
KERALA AGRO MACHINERY Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 21, 2008 |
|
KERALA CHRISTIAN PROFESSIONAL Vs. ADMISSION SUPERVISORY COMMITTEE
|
September 26, 2008 |
|
KERALA ELECTRICAL AND ALLIED ENGINEERING PETITIONERS COMPANY LTD Vs. LEEMNS D'CRUZE
|
June 13, 2008 |
|
KERALA NON BANKING FINANCE COMPANIES WELFARE ASSOCIATION Vs. UNION OF INDIA
|
December 17, 2008 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. T BEERMASTHAN
|
May 23, 2008 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. BIJJU
|
March 27, 2008 |
|
KERALA STATE ELECTION COMMISSION Vs. MERCY GEORGE
|
August 12, 2008 |
|
KERALA STATE REPRESENTED BY DISTRICT COLLECTOR Vs. BANK OF INDIA
|
October 24, 2008 |
|
KERALA STATEELECTRICITY BOARD Vs. R MOHANKUMAR
|
January 8, 2008 |
|
KERALA TODDY WORKERS WELFARE FUND BOARD Vs. COFFISSIONER OF INCOME TAX
|
June 13, 2008 |
|
KISHORE K.S Vs. CHERTHALA MUNICIPALITY
|
November 27, 2008 |
|
KOCHUKURU Vs. STATE OF KERALA
|
July 28, 2008 |
|
KODAKKATTU CHERIYA KRISHNAN NAMBOOTHIRI Vs. GURUVAYOOR DEWASWOM
|
November 25, 2008 |
|
KOLAPPA PILLAI Vs. VADIVULEKSHMI
|
March 25, 2008 |
|
KOMALAM Vs. MOHANKUMAR
|
August 22, 2008 |
|
KOMALAM GOPI Vs. T.K. MOHANKUMAR AND OTHERS
|
August 22, 2008 |
|
KOMALAVALLI T. P. Vs. STATE OF KERALA
|
October 6, 2008 |
|
KOSHY K. K. Vs. STATE OF KERALA
|
January 24, 2008 |
|
KOTTAKKAL CO OPERATIVE BANK LTD Vs. BALAKRISHNAN
|
January 25, 2008 |
|
KOTTATHALA HANDLOOM WEAVERS INDUSTRIAL CO OPERATIVESOCIETY LTD Vs. ENFORCEMENT OFFICER
|
April 3, 2008 |
|
KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD Vs. P S MOHANAN NAIR
|
February 1, 2008 |
|
KREEM FOODS PRIVATE LIMITED Vs. STATE OF KERALA
|
November 3, 2008 |
|
KRISHNAN Vs. STATE
|
October 23, 2008 |
|
KRISHNAN Vs. MUHAMMED
|
April 3, 2008 |
|
KRISHNAN B K Vs. SUPERINTENDENT OF POLICE KASARAGOD DISTRICT
|
February 5, 2008 |
|
KSHEMANIDHY KURIES AND LOANS PVT LTD Vs. ASHOKAN
|
October 24, 2008 |
|
KUNHAMMU Vs. PROTECTION OFFICER
|
January 4, 2008 |
|
KUNJAMMA MATHAI Vs. STATE OF KERALA
|
January 10, 2008 |
|
KUNJAN Vs. STATE OF KERALA
|
December 10, 2008 |
|
KUNJIRAMAN M Vs. STATE OF KERALA
|
July 11, 2008 |
|
KUNJU M S Vs. KOTTAYAM CO OPERATIVE AGRICULTURE AND RURAL DEVELOPMANT BANK LTD
|
August 20, 2008 |
|
KUNNUMMAL UNNICHADU S/O. CHAYICHAN Vs. AMMUNNI AND ORS.
|
September 2, 2008 |
|
KURIAN K KURIAKOSE Vs. USHA CHERIAN
|
January 30, 2008 |
|
KURILAND P LTD Vs. P J THOMAS
|
September 5, 2008 |
|
KUTTIPENNU Vs. UNION OF INDIA
|
December 12, 2008 |
|
KUTTOOKARAN MACHINE TOOLS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 18, 2008 |
|
L P PRABHU Vs. OFFICIAL LIQUIDATOR
|
January 30, 2008 |
|
L R RADHAKRISHANA Vs. JOINT REGUSTRAR OF CO OPERATIVE SOCIETIES
|
April 4, 2008 |
|
LAKSHMI ENTERPRISE Vs. STATE OF KERALA
|
January 11, 2008 |
|
LATHA S. NAIR Vs. COMMISSIONER OF INCOME-TAX
|
June 10, 2008 |
|
LAZER ROBERT T. Vs. C. M. MOHAMMED SHERIFF
|
November 20, 2008 |
|
LEELA Vs. GOVERNMENT OF KERALA
|
November 19, 2008 |
|
LEELA Vs. MANAGER M/S NATIONAL INSURANCE CO LTD
|
January 8, 2008 |
|
LILLY GEORGE Vs. FRANCINA JAMES
|
May 30, 2008 |
|
LISSY M T Vs. K K SURENDRAN
|
September 16, 2008 |
|
LT. COL. MAHENDER SINGH YADAV Vs. UNION OF INDIA
|
August 22, 2008 |
|
LUCY VINCENT Vs. DISTRICT COLLECTOR KASARGOD
|
August 8, 2008 |
|
M A HAJEE Vs. S A NAZARUDEEN
|
July 22, 2008 |
|
M A MUHAMMED KUNJU Vs. BIJU
|
April 4, 2008 |
|
M ANANDAVALLY Vs. PRESIDENT
|
August 12, 2008 |
|
M G AJAYKUMAR Vs. STATE OF KERALA
|
January 16, 2008 |
|
M K ABU Vs. STATE CO OPERATIVE ELECTION COMMISSION
|
July 15, 2008 |
|
M P MARY Vs. VARGHESE KOCHERIL HOUSE
|
September 29, 2008 |
|
M R ARUNRAJ Vs. KERALA AGRICULTURAL UNIVERSITY
|
October 22, 2008 |
|
M R SOMAN Vs. ELECTROL OFFICER
|
November 27, 2008 |
|
M SATHEESAN Vs. HIGH COURT OF KERALA
|
July 18, 2008 |
|
M SHAMSUDEEN Vs. SECRETARY IN GOVERNMENT
|
August 6, 2008 |
|
M UDHAYA BHANU Vs. VASANTHA ANIRUDHAN
|
July 31, 2008 |
|
M V BOSE Vs. GERVASIS M O
|
June 16, 2008 |
|
M V KURIACHAN Vs. SHYAM PRASAD
|
October 14, 2008 |
|
M. K. ABRAHAM AND CO. Vs. STATE OF KERALA
|
June 23, 2008 |
|
M. RADHAKRISHNAN, ASST. MANAGER, Vs. CHIEF GENERAL MANAGER AND DY. GENERAL MANAGER
|
May 2, 2008 |
|
M.A. UNNERIKUTTY Vs. COMMISSIONER OF INCOME-TAX
|
November 27, 2008 |
|
M.M. MUHAMMED KUNJU Vs. INTELLIGENCE OFFICER (IB), COMMERCIAL TAXES
|
January 18, 2008 |
|
M.S. VISWAMBHARAN Vs. COMMISSIONER OF INCOME-TAX
|
March 14, 2008 |
|
M.V. GANESH, LR OF LATE M.S. VISWAMBHARAN Vs. COMMISSIONER OF INCOME TAX
|
October 15, 2008 |
|
M/S. CHANDRAMANI TRADERS Vs. STATE OF KERALA
|
April 7, 2008 |
|
MACDEEN DAVID Vs. UNIVERSITY OF CALICUT
|
March 25, 2008 |
|
MADHAVAN EZHUTHASSAN K R Vs. VENKITARAMA IYER
|
February 5, 2008 |
|
MADHAVAN P Vs. STATE OF KERALA
|
May 28, 2008 |
|
MADHAVAN S/O VAMADEVAN Vs. BALACHANDRAN S/O PADMANABHAN
|
September 5, 2008 |
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MADYA VIDESAMADYA VYAVASAYA THOZHILALI Vs. SECRETARY TO GOVERUMENT
|
June 10, 2008 |
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MAHAMMED HANEEFA Vs. DISTRICT COLLECTOR
|
November 14, 2008 |
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MALABAR AND PIONEER HOSIERY PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX
|
January 16, 2008 |
|
MALABAR CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 22, 2008 |
|
MANAGEMENT OF AMBANAD ESTATE Vs. GENERAL SECRETARY, KERALA AND ANOTHER
|
December 9, 2008 |
|
MANAGER Vs. S M RANI
|
July 11, 2008 |
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MANAGER CORPORATE EDUCATIONAL AGENCY Vs. STATE OF KERALA
|
June 9, 2008 |
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MANAGING COMMITTEE OF KANDALOOR FARMERS SERVICES CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 17, 2008 |
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MANAGING DIRECTOR K S R T C Vs. T PADMAVATHY
|
January 7, 2008 |
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MANAGING PARTNER HANTI FLOU MILLS Vs. REGIONAL DIRECTORS EMPLOYEES STATE INSURANCE CORP
|
July 9, 2008 |
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MANGER S N G S HIGH SCHOOL Vs. REJI SAGAR
|
February 7, 2008 |
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MANI Vs. ANAND GRAM PANCHAYAT
|
November 25, 2008 |
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MANIKUTTAN T R Vs. M N BABY
|
September 17, 2008 |
|
MANNI C Vs. DIVISIONAL FOREST OFFICER
|
November 7, 2008 |
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MANOHAR JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 13, 2008 |
|
MANOHARAN Vs. BHASKARAN
|
November 26, 2008 |
|
MANOJ PANDARAKALATHIL Vs. KOLLAMTHODI NARAYANAN
|
February 8, 2008 |
|
MANOJ R PRASAD Vs. COCHIN UNIVERSITY OF SCIENCE
|
March 27, 2008 |
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MAR ATHANASIUS COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
February 11, 2008 |
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MARIYAMMA THOMAS Vs. REMI JOSEPH
|
November 5, 2008 |
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MARIYU Vs. DEPUTY SUPERINTENDENT
|
March 11, 2008 |
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MARY ANOTONY Vs. STATE OF KERALA
|
August 25, 2008 |
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MARY GEORGE Vs. LILLY
|
December 9, 2008 |
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MARY M P V Vs. VARGHESE
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September 29, 2008 |
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MATHAI KURIAKOSE Vs. STATE OF KERALA
|
November 14, 2008 |
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MATHAPPAN Vs. VINODAN
|
July 1, 2008 |
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MATHEW Vs. STATE OF KERALA
|
February 15, 2008 |
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MATHEW K. V. Vs. PAUL VARGHESE
|
July 22, 2008 |
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MATHEW V D Vs. STATE BANK OF TRAVANCORE
|
April 7, 2008 |
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MATHEW VARGHESE Vs. COMMERCIAL TAX OFFICER
|
February 19, 2008 |
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MECKAMALIL POLYMERS PVT. LTD. Vs. DIRECTOR OF INDUSTRIES & COMMERCE
|
October 17, 2008 |
|
MEERA JACOB Vs. INCOME-TAX OFFICER
|
June 9, 2008 |
|
MENON LAXMI BHUVANENDRA Vs. STATE OF KERALA
|
September 23, 2008 |
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MERCY ROSE Vs. STATE OF KERALA
|
September 18, 2008 |
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MOD HAYA Vs. VASANTHA
|
July 31, 2008 |
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MOHAMMAD RAFI S. Vs. FATHAHUDEEN
|
July 24, 2008 |
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MOHAMMED HANEEFA Vs. STATE OF KERALA
|
June 19, 2008 |
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MOHAMMED KUNJU K M Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
|
August 12, 2008 |
|
MOHAMMED P V Vs. STATE OF KERALA
|
November 14, 2008 |
|
MOHANAKUMAR T. R. Vs. CHAIRMAN, RUBBER BOARD
|
September 5, 2008 |
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MOHANAN Vs. S I OF POLICE KOYIPPURAM POLICE STATION
|
January 22, 2008 |
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MOIDEEN Vs. RAMLATH
|
May 21, 2008 |
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MOIDEEN KOYA T. Vs. SECRETARY TO GOVT. & STATE OF KERALA
|
July 11, 2008 |
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MOIDEEN O P Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
March 6, 2008 |
|
MOIDEENKUTTY Vs. STATE OF KERALA
|
June 3, 2008 |
|
MOIDU V Vs. STATE OF KERALA
|
January 8, 2008 |
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MOOPAN MOTORS PVT LTD Vs. TAHSILDAR
|
February 25, 2008 |
|
MUBARK TRANDING CO Vs. COMMISSIONER OF INCOM TAX
|
January 29, 2008 |
|
MUHAMMED ASHRAF Vs. UNION OF INDIA
|
August 13, 2008 |
|
MUHAMMED BASHEER Vs. STATE OF KERALA
|
July 31, 2008 |
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MUHAMMED BASHEER Vs. STATE OF KERALA
|
July 30, 2008 |
|
MUHAMMED RAEES Vs. HIGH COURT OF KERALA
|
December 1, 2008 |
|
MUJEEB Vs. ROYAL HOSPITAL P LTD
|
June 3, 2008 |
|
MURALEEDHARAN NAIR Vs. STATE OF KERALA
|
May 29, 2008 |
|
MURALI Vs. STATE OF KERALA
|
November 6, 2008 |
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MURUGESH AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 28, 2008 |
|
MURUKAN V Vs. UNION OF INDIA
|
February 20, 2008 |
|
MUTHOOT BANKERS Vs. INCOME TAX OFFICER
|
January 21, 2008 |
|
MUTHU AND COMPANY Vs. INTELLIGENCE OFFICER IB OFFICE OF THE DEPUTY COMMISSIONER
|
July 2, 2008 |
|
MUTHU KUMAR Vs. STATION HOUSE OFFICER
|
April 11, 2008 |
|
MUTHULANGAYIL KUNHABDULLA Vs. E K PRAKASAN
|
July 30, 2008 |
|
MUTHULEKSHMI AMMA Vs. PRABHAKARAN P K
|
June 13, 2008 |
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N A KRISHNAKUMAR Vs. KERALA STATE CO-OPERATIVE EMPLOYEES
|
March 12, 2008 |
|
N M THANKAPPAN NEDUGATTIL HOUSE Vs. STATE OF KERALA
|
March 3, 2008 |
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N P JACOB Vs. ORIENTAL STRUCTURAL ENGINEERS PVT LIMITED
|
August 20, 2008 |
|
N RAMRAJ Vs. MADHU
|
March 24, 2008 |
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N SREEDHARAN Vs. RAMCHANDRAN PILLAI
|
June 16, 2008 |
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N.J. JOSE AND CO. (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 2008 |
|
N.P. BALAKRISHNAN S/O. KUNHIRAMAN Vs. THE SECRETARY (EXECUTIVE OFFICER) AND
|
September 3, 2008 |
|
NABEESA Vs. PRADEEPKUMAR
|
July 8, 2008 |
|
NALINI B Vs. CHAIRMAN KONKAN RAILWAY
|
June 5, 2008 |
|
NALLAMUTTATHU K G DEVAKIAMMA Vs. DISTRICT EDUCATIONAL OFFICER
|
November 4, 2008 |
|
NANDAKUMAR T P Vs. STATE
|
May 21, 2008 |
|
NARAYANA BHAKTHAN Vs. ANANTHA NARAYANAPURAM THURAVOOR THIRUMALA DEVASWOM
|
January 21, 2008 |
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NARAYANAN ALIAS KUTTANI Vs. STATE OF KERALA
|
February 12, 2008 |
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NARAYANAN NAIR Vs. R KUNJIKRISHNAN NAIR
|
October 15, 2008 |
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NARAYANAN NAMBIAR K Vs. MATHEW A M
|
August 20, 2008 |
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NARAYANAN T K Vs. STATE OF KERALA
|
May 29, 2008 |
|
NARAYANANAKUTTY MENON Vs. STATE OF KERALA
|
November 4, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. LOLAKSHI
|
September 28, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. M S MOHAN
|
March 27, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. LOLAKSHI
|
November 28, 2008 |
|
NATIONAL INSURANCE CO LTD Vs. ANIL KUMAR
|
December 2, 2008 |
|
NATIONAL INSURANCE COMPANY LTD Vs. K S VELUNNY
|
February 15, 2008 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. DEEPA JOJI
|
February 1, 2008 |
|
NECTRA LAB ASSOCIATES Vs. STATE OF KERALA
|
December 17, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAMEELA
|
November 11, 2008 |
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NEW INDIA ASSURANCE CO LTD Vs. K SARVOTHAMA KAMATH
|
October 20, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. K PRADEEP KUMAR
|
October 20, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. RADHIKA
|
October 21, 2008 |
|
NEW INDIA ASSURANCE CO LTD Vs. HYDROSE
|
July 4, 2008 |
|
NEW INDIA ASSURANCE CO. LTD Vs. BHASKARAN AND ANOTHER
|
December 9, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SABHARATHANAM ALIAS SABHA RATHINAM
|
November 11, 2008 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RATHEESH KUMAR
|
October 20, 2008 |
|
NIDHISH KUMAR S/O. NEELAMBARAN Vs. STATE
|
September 5, 2008 |
|
NITHIN NORBERT Vs. UNIVERSITY OF KERALA
|
November 19, 2008 |
|
NJANAMUTHAN C S O CHELLAPPAN Vs. NJANAMUTHAN C S O CHELLAPPAN DISTRICT CO OPERATIVE
|
July 25, 2008 |
|
NOUSHAD Vs. JAMSHINA
|
October 13, 2008 |
|
O P MOIDEEM Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 6, 2008 |
|
OPAL COMBINATION Vs. STATE OF KERALA
|
September 2, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. NIZARUDEEN
|
February 6, 2008 |
|
ORIENTAL INSURANCE CO LTD Vs. SHAJU JOSEPH
|
July 15, 2008 |
|
ORIENTAL INSURANCE CO. LTD Vs. BABY
|
August 13, 2008 |
|
OUSEPH T L Vs. DISTRICT COLLECTOR THRISSUR
|
July 3, 2008 |
|
P A FAISAL Vs. K A ABDULLA KUNHI
|
June 26, 2008 |
|
P A MOHANDAS Vs. STATE OF KERALA
|
May 6, 2008 |
|
P A THOMAS Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT
|
January 29, 2008 |
|
P FATHIMMA HANEENA Vs. STATE OF KERALA
|
August 5, 2008 |
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P GOPALAKRISHNA PILLAI Vs. S P KOLLAM
|
June 11, 2008 |
|
P HARIKUTTAN KUTTIKKARA HOUSE Vs. DISTRICT COLLECTOR
|
September 30, 2008 |
|
P J GARVASEES Vs. STATE OF KERALA
|
July 18, 2008 |
|
P K M KUTTY HAJI Vs. STATE OF KERALA
|
August 14, 2008 |
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P K VIJYAN Vs. GOVER OF KERALA
|
July 24, 2008 |
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P N UNNI Vs. BABY JOHN
|
February 15, 2008 |
|
P NIRMALA Vs. STATE OF KERALA
|
January 28, 2008 |
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P P PUTHUPPAN Vs. K S GIRIJA
|
August 27, 2008 |
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P REHIM Vs. BINOY VISWAM
|
June 27, 2008 |
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P S JOHN Vs. LEELAMMA
|
June 3, 2008 |
|
P S SANTHAMMA Vs. KRISHNAKUMARI M P
|
August 27, 2008 |
|
P S THOMAS Vs. TAHSILDAR
|
January 9, 2008 |
|
P SAJEEV Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 7, 2008 |
|
P T KARTHIKEYAN Vs. STATE ELECTION COMMISSIONER
|
August 19, 2008 |
|
P T SAJEEVAN S/O ACHUTHAN Vs. P SASIDHARAN S/O KUNHIKANNAN, STATE OF KERALA
|
September 3, 2008 |
|
P V ANTONY Vs. STATE OF KERALA
|
April 7, 2008 |
|
P. RAJASWAMY, RAJA JEWELLERY Vs. COMMISSIONER OF INCOME TAX.
|
February 25, 2008 |
|
P.P. KOYA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 24, 2008 |
|
P.P. MENON Vs. COMMISSIONER OF INCOME-TAX
|
December 1, 2008 |
|
P.P. MURALEEDHARAN Vs. T.P. DIVAKARAN AND OTHERS
|
September 29, 2008 |
|
P.RAJENDRAN NAIR Vs. K.PAVITHRAN
|
September 29, 2008 |
|
P.V. CHACKO S/O. VARKEY Vs. THE CHIEF SECRETARY AND
|
September 3, 2008 |
|
PADMAJA K Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
October 15, 2008 |
|
PADMANABHA Vs. STATE OF KERALA
|
November 7, 2008 |
|
PALLIYALI ABDUL KAREEM Vs. ASSISTANT COLLECTOR
|
April 12, 2008 |
|
PALRAJ ALIAS APPUKUTTAN Vs. STATE OF KERALA
|
June 11, 2008 |
|
PANKAJAKSHI AMMA Vs. STATE OF KERALA
|
March 26, 2008 |
|
PAPPACHAN S Vs. STATE OF KERALA
|
October 23, 2008 |
|
PARISONS FOODS P LTD Vs. UNION OF INDIA
|
February 15, 2008 |
|
PASUPATHI NAMPOOTHIRI Vs. STATE OF KERALA
|
August 11, 2008 |
|
PATHU V P Vs. THARAMAKKANDY AYISHU
|
October 16, 2008 |
|
PATHUMMA Vs. CHOLAMARAKKAR
|
August 12, 2008 |
|
PAUL Vs. BHARATHAN
|
October 24, 2008 |
|
PAUL MATHEW Vs. LAB & GENERAL EXPORTS PVT LTD
|
July 4, 2008 |
|
PAULOSE E. A. Vs. DISTRICT EDUCATIONAL OFFICER
|
November 6, 2008 |
|
PAULOSE V.D. Vs. ASHISH AND OTHERS
|
October 17, 2008 |
|
PEERMOHAMMED M. Vs. THE CHIRAKANDAM GRAMA PANCHAYATH
|
July 3, 2008 |
|
PEPSICO INDIA HOLDINGS PVT. LTD Vs. STATE OF KERALA
|
December 11, 2008 |
|
PERINGOTTUKARA FINANCE AND INVESTMENTS CO LTD Vs. HARIKUMAR
|
October 3, 2008 |
|
PERUR SERVICE SAHAKARANA BANK LTD Vs. INDUSTRIAL TRIBUNAL PALAKKAD
|
January 11, 2008 |
|
PHILLIP Vs. FR ZACHARIA
|
December 11, 2008 |
|
PILLAI K D Vs. CHAIRMAN ONGC
|
July 3, 2008 |
|
PONNUPILLA, D.G.P. STAFF CAMP (C.R.P.F) Vs. NALINI B.P.
|
September 1, 2008 |
|
POOVATHAL Vs. STATE OF KERALA
|
September 4, 2008 |
|
POURNAMI Vs. SANDHYA SUDHEER
|
November 25, 2008 |
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PRABHAKARAN Vs. STATE OF KERALA
|
June 6, 2008 |
|
PRABHAKARAN P P Vs. JAMES
|
July 15, 2008 |
|
PRADEEPAN K. P. Vs. JESSY
|
September 5, 2008 |
|
PRAJESH KUMAR Vs. SAJI JOHN
|
November 20, 2008 |
|
PRAKASAN Vs. STATE OF KERALA
|
July 4, 2008 |
|
PRASANNA Vs. MANAGING DIRECTOR K S R T C
|
October 28, 2008 |
|
PRASANNA KUMARI G Vs. UNION OF INDIA
|
June 12, 2008 |
|
PRASANNAKUMARI Vs. KAUSALYA
|
June 11, 2008 |
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PRASANTH MAROLI Vs. KANNUR PRIMARY CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
September 29, 2008 |
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PREMAKUMARI Vs. COMMISSIONER OF LAND REVENUE DEPARTMENT
|
July 10, 2008 |
|
PREMKUMAR Vs. STATE OF KERALA
|
February 11, 2008 |
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PREMKUMAR M. S. Vs. KERALA STATE ELECTRICITY BOARD
|
November 28, 2008 |
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PRIMA INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
|
February 13, 2008 |
|
PRIYA Vs. SHIBU
|
June 16, 2008 |
|
PRIYA AGENCIES Vs. COMMERCIAL TAX OFFICER A A
|
April 2, 2008 |
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PULLANGODE RUBBER AND PRODUCE CO LTD Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL
|
January 23, 2008 |
|
PURUSHOTHAMAN K. M. Vs. RAMESH PRABHU
|
September 1, 2008 |
|
PURUSHOTHAMAN NAIR R Vs. STATE OF KERALA
|
October 28, 2008 |
|
PUTHIYAPURAYIL MOIDEENKUTTY Vs. STATE OF KERALA
|
December 5, 2008 |
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R. BHARATHAN Vs. COMMISSIONER OF INCOME TAX
|
February 27, 2008 |
|
R. F. ENTERPRISES Vs. STATE OF KERALA
|
January 30, 2008 |
|
RADHA Vs. STATE OF KERALA
|
August 22, 2008 |
|
RADHA KRISHANAN Vs. KERALA STATE
|
November 20, 2008 |
|
RADHAKRISHNAN Vs. ELECTRORAL REGISTRATION OFFICER
|
December 11, 2008 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
September 29, 2008 |
|
RADHAKRISHNAN L R Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
April 4, 2008 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
March 28, 2008 |
|
RADHAKRISHNAN V N Vs. STATE OF KERALA
|
November 20, 2008 |
|
RADHAMANI R Vs. P V RAJASEKHARAN
|
December 9, 2008 |
|
RAJAN Vs. JOHN
|
November 19, 2008 |
|
RAJAN Vs. SOMAN
|
September 24, 2008 |
|
RAJAN Vs. SECRETARY MINISTRY OF DEFENCE
|
October 24, 2008 |
|
RAJAN N FORMERLY J F C M Vs. STATE OF KERALA
|
September 5, 2008 |
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RAJASHREE Vs. STATE OF KERALA
|
December 15, 2008 |
|
RAJEEV SHENOY K R Vs. OFFICIAL LIQUIDATOR
|
December 16, 2008 |
|
RAJEEV V K Vs. ASSISTNAT EXCIS COMMISSIONER
|
January 30, 2008 |
|
RAJEEVAN Vs. STATE OF KERALA
|
August 8, 2008 |
|
RAJESH ANIL Vs. STATE OF KERALA
|
July 17, 2008 |
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RAJESH RAMACHANDRAN Vs. CORPORATION OF THIRUVANATHAPURAN
|
June 24, 2008 |
|
RAJU PUZHANKARA Vs. STATE OF KERALA
|
April 4, 2008 |
|
RAJU SEBASTIAN Vs. STATE OF KERALA
|
March 10, 2008 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
September 18, 2008 |
|
RAMACHANDRAN NAIR B Vs. STATE OF KERALA
|
August 21, 2008 |
|
RAMAN NADAR VELAYUDHAN NADAR Vs. JANAKI KARTHI
|
December 12, 2008 |
|
RAMANAND ELECTRO COATS CHEMBUMUKKU Vs. STATE OF KERALA
|
January 8, 2008 |
|
RANI MOHANDAS Vs. STATE OF KERALA
|
August 25, 2008 |
|
RANI P. JOHN Vs. STATE OF KERALA AND ORS.
|
November 17, 2008 |
|
RANIYA MOHAMMED Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
October 7, 2008 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
February 28, 2008 |
|
RAVI Vs. AYYAPPA ROLLER FLOUR MILLS LTD
|
September 19, 2008 |
|
RAVINDRAN K Vs. MAHATMA GANDHI UNIVERSITY
|
July 18, 2008 |
|
RAYINKUTTY Vs. STATE OF KERELA
|
March 3, 2008 |
|
RECKITI BENCKISER INDIA LTD Vs. COMMISSIONER COMMERCIAL TAXES
|
December 17, 2008 |
|
REGIONAL DIRECTOR E S I CORPN Vs. MANAGING DIRECTOR M/S QETCOS LTD
|
May 22, 2008 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. M ASHOK KUMAR
|
August 13, 2008 |
|
REGIONAL DIRECTOR ESI CORPORATION Vs. MANAGING DIRECTOR QOS LTD
|
May 22, 2008 |
|
REJI P MATHEW Vs. REMI JOSEPH KUMPALATHU
|
November 5, 2008 |
|
REJU THOMAS Vs. NATIONAL INSURANCE CO LIMITED
|
August 4, 2008 |
|
REKHA BABU JACOB Vs. STATE OF KERALA
|
March 19, 2008 |
|
REMADEVI Vs. STATE OF KERALA
|
September 17, 2008 |
|
REMYA RAJU Vs. GOVERNMENT OF KERALA
|
March 14, 2008 |
|
RENUKA AGENCIES Vs. INTELLIGENCE OFFIER
|
July 2, 2008 |
|
RESHMA C B Vs. KERALA PUBLIC SERVICE COMMISSION
|
May 6, 2008 |
|
RETNAMMA Vs. STATE OF KERALA
|
November 24, 2008 |
|
REV DR MATHEW MALEPARAMBIL Vs. STATE OF KERALA
|
August 11, 2008 |
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REZIYA ALUMINIUM RE ROLLING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
|
January 15, 2008 |
|
RIJO Vs. STATE OF KERALA
|
January 30, 2008 |
|
ROHIT S VED Vs. STATE OF KERALA
|
November 6, 2008 |
|
ROSAMMA GEORGE Vs. FERDERAL BANK
|
December 3, 2008 |
|
S K JHA Vs. STATE OF KERALA
|
January 16, 2008 |
|
S K SIVAJI Vs. SECRETARY THALASSERY MUNICIPALTIY
|
February 29, 2008 |
|
S LATHA KUNJAMMA Vs. K ANILKUMAR
|
March 24, 2008 |
|
S N D P POOTHOTTA BRANCH Vs. AMMINI
|
January 30, 2008 |
|
S NATARAJA GOWNDER Vs. REGISTRAR AND DY DIRECTOR OF DIARY DEVELOPMENT
|
April 4, 2008 |
|
S NAZEERKHAN Vs. KERALA STATE ELECTION COMMISSION
|
July 15, 2008 |
|
S RAFEEKA Vs. KOTTAYAM MUNICIPALITY
|
June 9, 2008 |
|
S S GIRISANKAR Vs. STATE OF KERALA
|
August 26, 2008 |
|
S. JAMEELA BEEVI Vs. STATE OF KERALA
|
August 4, 2008 |
|
SABU Vs. ASSISTANT COMMISSIONER
|
August 13, 2008 |
|
SADANANDA BAI Vs. RAVI
|
June 20, 2008 |
|
SAFIYA Vs. STATE OF KERALA
|
December 12, 2008 |
|
SAIDALI K H Vs. SALEENA V
|
October 22, 2008 |
|
SAINABA Vs. SYED JAFFER AYDEED
|
November 28, 2008 |
|
SAINUDHEEN Vs. DY TAHSILDAR R R
|
June 2, 2008 |
|
SAJAN Vs. STATE OF KERALA
|
February 21, 2008 |
|
SAJEEV KUMAR Vs. P DHANYA
|
February 9, 2008 |
|
SAJEEV KUMAR Vs. DHANYA
|
February 8, 2008 |
|
SAJEEV P Vs. K P S C
|
October 7, 2008 |
|
SAJI KHAN Vs. STATE OF KERALA
|
January 17, 2008 |
|
SAJU GEORGE Vs. THOMAS
|
July 14, 2008 |
|
SAKTHI TOURIST HOME Vs. COMMISSIONER OF INCOME TAX
|
May 26, 2008 |
|
SAKUNTHALA P Vs. K O NARAYANANKUTTY
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March 18, 2008 |
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SAM VINCENT Vs. STATE OF KERALA
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August 13, 2008 |
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SANDHYA T N V JALAJA KUMARI V Vs. STATE
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July 2, 2008 |
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SANGEETHA LAKSHMANA Vs. STATE OF KERALA
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February 19, 2008 |
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SANGEETHA READY MADE WORLD Vs. STATE OF KERALA
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July 3, 2008 |
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SANIL K M P Vs. COMMISSIONER OF INCOME TAX
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June 4, 2008 |
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SANKARA NARAYANAN V R Vs. A P GOPINATHAN
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July 17, 2008 |
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SANKARA PILLAI Vs. REMAKUMARY
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October 21, 2008 |
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SANTHOSH Vs. STATE OF KERALA
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June 17, 2008 |
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SANTHOSH Vs. STATE OF KERALA
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May 6, 2008 |
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SANTHOSH KUMAR M S Vs. MOHANAN K G
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July 10, 2008 |
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SANTHOSH MADHEVAN Vs. C I OF POLICE
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July 21, 2008 |
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SANTHOSHKUMAR M S Vs. K G MOHANAN
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July 11, 2008 |
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SANTOSH MADHAVAN Vs. CIRCLE INSPECTOR OF POLICE CENTRAL POLICE STATION
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August 18, 2008 |
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SARAVANAN A. Vs. P. GOPAKUMAR ALIAS PALLAKKATTU GOPAN
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August 6, 2008 |
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SAROJINI AMMA Vs. STATE OF KERALA
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January 21, 2008 |
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SASEENDRA VARMA RAJ E K Vs. STATE OF KERALA
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July 16, 2008 |
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SASIDHARAN Vs. ANANDAN
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October 14, 2008 |
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SASIDHARAN PILLAI B Vs. STATE OF KERALA
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November 13, 2008 |
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SASIKUMAR P Vs. STATE OF KERALA
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July 14, 2008 |
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SATHEESH M. Vs. SECRETARY, CHERTHALA MUNICIPAL COUNCIL
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January 30, 2008 |
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SATHI LAKSHMANAN K C Vs. MOHAN DAS P C
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July 3, 2008 |
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SATHYAN A.V Vs. GOVERNMENT OF KERALA
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August 26, 2008 |
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SATHYAN V. V. Vs. ELECTION COMMISSION OF INDIA
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March 19, 2008 |
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SATHYAPALAN AND CO. Vs. CHIEF COMMISSIONER OF INCOME-TAX
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February 1, 2008 |
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SATHYARAJ Vs. JAYAPRAKASH
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June 13, 2008 |
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SAVITHRI A N Vs. AUTHORITY UNDER THE KERALA PAYMENT OF SUBSISTENCE ALLOWANCE ACT
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May 27, 2008 |
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SAYED Vs. UNION TERRITORY OF LAKSHADWEEP
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April 3, 2008 |
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SEASON RUBBER LTD. Vs. COMMISSIONER OF INCOME-TAX
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January 15, 2008 |
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SECRETARY CANNANORE DISTRICT MUSLIM EDUCATIONAL ASSOCIATION Vs. STATE OF KERALA
|
January 11, 2008 |
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SECRETARY DEVIKULAM GIRIJAN SERVICE CO OPERATIVE SOCIETY Vs. STATE OF KERALA
|
December 11, 2008 |
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SECRETARY MINISTRY OF HEALTH AND FAMILY WELFARE Vs. ASWATHY ELSA MATHEW
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January 16, 2008 |
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SEENA NARENDRAN Vs. SECRETARY
|
July 4, 2008 |
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SEENA NARENDRAN Vs. SECRETARY, HIGHER EDUCATION
|
June 16, 2008 |
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SEENATH Vs. IQBAL
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February 6, 2008 |
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SELVI Vs. STATE OF KERALA
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September 30, 2008 |
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SESU NAIKA Vs. PAIVALIKE GRAMA PANCHAYATH
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June 13, 2008 |
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SHAJAHAN Vs. RAHIM
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September 5, 2008 |
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SHAJI Vs. IGNATIOUS
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November 17, 2008 |
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SHAJI PHILIP Vs. PALIKKATHODA GRAM PANCHAYAT
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December 4, 2008 |
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SHAJU Vs. ASSISTANT EXCISE COMMISSIONER
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June 17, 2008 |
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SHAJU E.D. Vs. SUB INSPECTOR OF POLICE MALA POLICE STATION
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September 18, 2008 |
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SHAJUDEEN E A Vs. COMMERCIAL TAX OFFICER
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June 3, 2008 |
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SHALIMAR JEWELLERY Vs. COMMISSIONER OF COMMERCIAL TAXES
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January 16, 2008 |
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SHAMEER Vs. STATE OF KERALA
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September 22, 2008 |
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SHAMNA B Vs. MANAGER HEMAMBIKA SANSKRIT HIGH SCHOOL
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September 18, 2008 |
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SHAMSUDEEN K T Vs. DEVAKI
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February 23, 2008 |
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SHAMSUDEEN M Vs. GOVERNMENT OF KERALA
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August 6, 2008 |
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SHANAVAS Vs. PUBLIC SERVICE COMMISSION
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July 23, 2008 |
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SHANKARANARAYANA BHAT K. M. Vs. ASST. COMMISSIONER H & C. R.
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October 16, 2008 |
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SHANMUGHAN Vs. KARAYAKATH PRABHAKARAN
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June 2, 2008 |
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SHANOJ T K Vs. WANDOOR GRAMA PANCHAYATH
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July 22, 2008 |
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SHANTHI FLOUR MILLS Vs. E S I CORPORATION
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July 9, 2008 |
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SHAREENA JALEEL Vs. KAMALA BAI
|
June 6, 2008 |
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SHEELAMMA K Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
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September 5, 2008 |
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SHEMI P ALI Vs. STATE OF KERALA
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December 11, 2008 |
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SHINE VARGHESE Vs. STATE OF KERALA
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August 13, 2008 |
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SHINE VARGHESE Vs. STATE OF KERALA
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October 7, 2008 |
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SHREE NARAYANA SAMSKARIKA SAMITHY Vs. STATE OF KERALA
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March 10, 2008 |
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SIBY Vs. STATE OF KERALA
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February 20, 2008 |
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SIBY PAUL Vs. PRAVEEN KUMAR
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September 3, 2008 |
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SINDHU P. A. Vs. VIJI P. K.
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November 25, 2008 |
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SISTER SUPERIOR Vs. STATE OF KERALA
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June 20, 2008 |
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SISU BHAVAN Vs. JOY YOHANNAN
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June 24, 2008 |
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SIVADASAN A Vs. MATTANNUR MUNICIPALITY
|
September 30, 2008 |
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SIVARAMAKRISHNAN Vs. STATE OF KERALA
|
June 10, 2008 |
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SJP MOTORS Vs. TVS MOTOR COMPANY LTD
|
September 5, 2008 |
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SOMAN Vs. N. P. MAIDHILI
|
September 26, 2008 |
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SOMAN KUTTAPPAN Vs. FOREST RANGE OFFICER
|
June 4, 2008 |
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SOMAN PILLAI G Vs. MAVELIKARA - THAMARAKULAM GRAMA PANCHAYAT
|
September 15, 2008 |
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SONY ABRAHAM Vs. BOBBY BOSCO
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August 13, 2008 |
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SOOPPY HAJI Vs. STATE OF KERALA
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July 16, 2008 |
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SOSAMMA ABRAHAM Vs. CHIEF MANAGER S B T
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April 7, 2008 |
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SOSAMMA KURIEN Vs. STATE OF KERALA
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February 14, 2008 |
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SOUTH INDIA CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
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December 12, 2008 |
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SOUTH INDIA CORPORATION LTD Vs. ADDL COMMISSIONER OF INCOME TAX
|
February 1, 2008 |
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SOUTH INDIAN BANK LTD. Vs. COMMISSIONER OF INCOME-TAX
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June 17, 2008 |
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SOUTH INDIAN BANK LTD. Vs. COMMISSIONER OF INCOME TAX
|
May 28, 2008 |
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SREE USHA Vs. STATE OF KERALA
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December 1, 2008 |
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SREE USHA N. Vs. STATE OF KERALA AND ORS.
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June 3, 2008 |
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SREEDHARAN N Vs. G RAMACHANDRAN PILLAI
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June 16, 2008 |
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SREEDHARAN T Vs. SUB INSPECTOR OF POLICE
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October 18, 2008 |
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SREEDHARAN T Vs. SUB INSPECTOR OF POLICE
|
November 18, 2008 |
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SREEJITHA P S Vs. PRINCIPAL AND CONTROLLING OFFICER
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July 14, 2008 |
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SREEKALA A R Vs. SUPERINTENDENT
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March 10, 2008 |
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SREEKANTH C NAIR Vs. LICENSEE / DEVELOPER OF THE WEBSITE WWW INCOMETAXPUNE COM
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August 28, 2008 |
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SREEKUMAR Vs. STATE OF KERALA
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August 13, 2008 |
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SREEKUMARAN NAIR Vs. DHANALAKSHMY BANK
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August 29, 2008 |
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SREELEKHA Vs. K P S C
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February 13, 2008 |
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SREETHILAKAM CHITS AND FINANCE (P) LTD Vs. RAMANI P. K
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July 24, 2008 |
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SREETHILAKAM CHITS AND FINANCE P LTD Vs. SUKUMARAN
|
March 28, 2008 |
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STAR TRADING Vs. COMMISSIONER OF INCOME TAX
|
July 11, 2008 |
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STATE BAJK TRAVANCORE Vs. COMMERCIAL TAX OFFICER
|
January 8, 2008 |
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STATE OF KERALA Vs. BHARAT RUBBER INDUSTRIES
|
January 30, 2008 |
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STATE OF KERALA Vs. BHASI NAIR
|
February 6, 2008 |
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STATE OF KERALA Vs. UNION TIMBER TRADERS
|
February 21, 2008 |
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STATE OF KERALA Vs. A P JANARDHANA
|
March 28, 2008 |
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STATE OF KERALA Vs. T E MOHAMMED KUNJU
|
April 1, 2008 |
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STATE OF KERALA Vs. K M MARIAM
|
May 29, 2008 |
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STATE OF KERALA Vs. PREMANALSALAN
|
June 11, 2008 |
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STATE OF KERALA Vs. K M MARIAM
|
April 29, 2008 |
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STATE OF KERALA Vs. MANAGER NIRMAL PUPLIC SCHOOL
|
April 10, 2008 |
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STATE OF KERALA Vs. MALABAR CEMENTS LTD
|
August 26, 2008 |
|
STATE OF KERALA Vs. BANK OF INDIA
|
October 24, 2008 |
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STATE OF KERALA Vs. P VINOD
|
July 23, 2008 |
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STATE OF KERALA Vs. BABU
|
August 5, 2008 |
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STATE OF KERALA Vs. BHARATH BOOSHAN AGGARWAL
|
December 19, 2008 |
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STATE OF KERALA Vs. HAVEA COMBINES
|
November 12, 2008 |
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STATE OF KERALA Vs. MILLENIUM POLYPACKERS AND LTD
|
December 4, 2008 |
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STATE OF KERALA Vs. MALABAR REGIONAL MILK PRODUCERS UNION LTD
|
November 25, 2008 |
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STATE OF KERALA Vs. K. K. IBRAHIMKUTTY
|
September 15, 2008 |
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STATE OF KERALA Vs. C. BEERANKOYA
|
July 29, 2008 |
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STATE OF KERALA Vs. JOSEPH THOMAS
|
July 15, 2008 |
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STATE OF KERALA Vs. P. VINOD
|
July 29, 2008 |
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STATE OF KERALA, Vs. MARIYU W/O. MUHAMMED FAZIL [LATE] AND
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September 4, 2008 |
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SUBASH Vs. STATE OF KERALA
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February 25, 2008 |
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SUBRAMANIAN Vs. STATE OF KERALA
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November 19, 2008 |
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SUBRAMANIAN K R Vs. OFFICIAL LIQUIDATOR
|
October 15, 2008 |
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SUBRAMANIAN M B Vs. P KRISHNAKUMAR
|
April 8, 2008 |
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SUBRAMANIYAN PILLAI Vs. SHAMSAR JIHAN
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December 19, 2008 |
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SUDARSANABABU S Vs. INCOME TAX OFFICER
|
July 31, 2008 |
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SUDEVAN Vs. CHIEF CONSERVATOR OF FOREST
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March 14, 2008 |
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SUHARA Vs. KUNHALI
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September 5, 2008 |
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SUKUMARAN Vs. STATE OF KERALA
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January 1, 2008 |
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SUKUMARAN P M Vs. STATE OF KERALA
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January 16, 2008 |
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SULEKHA S Vs. STATE OF KERALA
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February 8, 2008 |
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SULEKHA S Vs. STATE OF KERALA
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February 6, 2008 |
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SUMANA N. MENON Vs. STATE OF KERALA
|
January 24, 2008 |
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SUNDARAM BNP PARIBAS HOME FINANCE LTD Vs. STATE OF KERALA
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December 1, 2008 |
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SUNIL JACOB Vs. STATE OF KERALA
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July 31, 2008 |
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SUNNY Vs. VENUGOPAL
|
October 20, 2008 |
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SUNNY V L Vs. VENUGOPAL A P
|
October 29, 2008 |
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SUPPLY HOUSE Vs. STATE OF KERALA
|
April 11, 2008 |
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SUPREME ELECTRICAL ENGG P LTD Vs. COMMERCIAL TAX OFFICER
|
August 6, 2008 |
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SURENDRAN K Vs. GOCERNMENT OF KERALA
|
July 9, 2008 |
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SURESH Vs. VASANTHA SHETTY
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November 19, 2008 |
|
SURESH Vs. VASANTHA SHETTY
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November 10, 2008 |
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SURYA T.V Vs. STATE OF KERALA
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August 28, 2008 |
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SUSEELA Vs. STATE OF KERALA
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September 29, 2008 |
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SUSHIL THOMAS ABRAHAM Vs. ASSISTANT COMMISSIOR OF INCOME TAX
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July 23, 2008 |
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SWAMYNADHAN Vs. C I OF POLICE
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March 17, 2008 |
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SYED ABDUL BASITH S M Vs. ASSISTANT COMMISSIONER OF POLICE
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March 17, 2008 |
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T A SIMON Vs. TAHSILDAR TALAPPILLY
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August 5, 2008 |
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T GOPALAKRISHNA PILLAI Vs. DISTRICT SUPERINTENDENT OF POLICE
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June 11, 2008 |
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T J JOY JOSEPH Vs. FOOD INSPECTOR
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August 29, 2008 |
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T LAKSHMANA Vs. KANHIRODE WEAVERS CO OPRETIVE PANDS SOCIETY LTD
|
March 12, 2008 |
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T MOIDEEN KOYA Vs. SECRETARY TO GOVERNMENT
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September 23, 2008 |
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T N SANDHYA Vs. JALAJA KUMARI
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July 2, 2008 |
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T OOMMEN PANICKER Vs. ADDITIONAL DISTRICT EXECUTIVE
|
January 11, 2008 |
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T P NANDAKUMAR Vs. STATE OF KERALA
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May 21, 2008 |
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T P RADHAKRISHINAN NAIR Vs. STATE OF KERALA
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March 7, 2008 |
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T PATHROSE Vs. KERALA WATER AUTHORITY
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June 30, 2008 |
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T R AJAYAN Vs. M RAVINDRAN
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January 7, 2008 |
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T SAJINA Vs. STATE OF KERALA
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March 28, 2008 |
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T THANUJA SUNDERDAS Vs. SURYAMKANDI SISIRKUMAR RAJ
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August 18, 2008 |
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T V SADANANADA BAI Vs. C M RAVI
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June 30, 2008 |
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T.M. FRANCIS, PROPRIETOR Vs. COMMISSIONER OF INCOME-TAX
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March 13, 2008 |
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T.SAJITHA, W/O.RAHMAN Vs. K.T.MOHAMED SHERIF
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June 19, 2008 |
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TECSUN RUBBER PRODUCTS Vs. COMMISSIONER OF COMMERCIAL TAX
|
February 6, 2008 |
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THANKACHAN T K Vs. O U GEEVARGHESE
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November 17, 2008 |
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THANKAMMA Vs. LEELAMMA ABRAHAM
|
February 29, 2008 |
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THAVOO K. I. Vs. INSPECTING ASST. COMMISSIONER
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February 29, 2008 |
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THECKLA ANTONY Vs. THOMAS
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July 14, 2008 |
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THEVAN AYYAPPAN Vs. KOTTAPPADY EAST SERVICE CO OPRERATIVE BANK
|
April 4, 2008 |
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THILAKAN P N Vs. COMMISSIONER OF EXCISE
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October 7, 2008 |
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THIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR/SECRETARY
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September 16, 2008 |
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THIRUVANANTHAPURAM CITIZENS PROTECTION Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT; CORPORATION OF THIRUVANANTHAPURAM; PADMANABHA PROPERTY DEVELOPERS, STATE OF KERALA
|
September 5, 2008 |
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THOMAS Vs. KOTTAYAM MUNICIPALITY
|
August 28, 2008 |
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THOMAS Vs. VARGHESE
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May 29, 2008 |
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THOMAS Vs. A A HENRY
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February 6, 2008 |
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THOMAS Vs. KERALA CORPORATION
|
December 12, 2008 |
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THOMAS Vs. MATHAI
|
October 14, 2008 |
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THOMAS CHERIYAN K Vs. COMMISSIONER OF COMMERCIAL TAXES
|
June 9, 2008 |
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THOMAS FEN Vs. PARAMESWARAN
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February 26, 2008 |
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THOMAS JOSEPH Vs. DISTRICT REGISTRAR
|
January 11, 2008 |
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THOMAS KAITHAPARAMBIL Vs. THIRUVANANTHAPURAM JILLA UN EMPLOYEES WELFARE CO OP SOCITY LTD
|
March 12, 2008 |
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THOMAS P S Vs. TAHSILDAR THODUPUZHA
|
January 9, 2008 |
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THOMAS V C Vs. STATE OF KERALA
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June 16, 2008 |
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THOMSON PAPER PRODUCTS Vs. COMMISSIONER COMMERCIAL TAXES
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June 11, 2008 |
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THOTTAKKARA CHATHAN Vs. STATE
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August 12, 2008 |
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THRIPOONITHURA MUNICIPALITY Vs. ANSAL BUILDWELL LTD
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August 20, 2008 |
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THULASEEDHARAN THANKAPPAN Vs. STATE OF KERALA
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November 25, 2008 |
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THULASI DEVI B Vs. KERALA STATE COOP EMPLOYEES PENSION BOARD
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September 30, 2008 |
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TILE WORKS Vs. DISTRICT COLLECTOR
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March 30, 2008 |
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TRAVANCORE TITANIUM PRODUCTS LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
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October 7, 2008 |
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TRENDS POLYMER PVT LTD Vs. ASSISTANT COMMISSIONER
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February 19, 2008 |
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TRIVANDRUM GOLF CLUB Vs. STATE OF KERALA
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September 23, 2008 |
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UNION BANK OF INDIA Vs. C D LAZAR
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July 2, 2008 |
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UNION OF INDIA Vs. K R SANAL KUMAR
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March 28, 2008 |
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UNION OF INDIA Vs. A N VISWAMBARAN
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March 27, 2008 |
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UNION OF INDIA Vs. GODREJ G E APPLIANCES LIMITED
|
April 9, 2008 |
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UNITED FILM EXHIBITORS Vs. CIT
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June 4, 2008 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. ANURAG T.
|
April 10, 2008 |
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UNITED TIMBER CORPORATION Vs. STATE OF KERALA
|
March 18, 2008 |
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UNIVERSAL STEEL CORPORATION Vs. STATE OF KERALA
|
September 23, 2008 |
|
UNIVERSITY GRANTS COMMISSION Vs. R RAJESH
|
July 21, 2008 |
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UNNIKRISHNAN C E ADVOCATE Vs. STATE OF KERALA
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July 30, 2008 |
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UNNIKRISHNAN NAIR V.K. Vs. THE COIR BOARD AND SMT. SHYAMALA C.S.
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May 2, 2008 |
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USHA Vs. M G CUNIVERSITY
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December 11, 2008 |
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USHA CHANDRAN Vs. STATE OF KERALA
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June 12, 2008 |
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USHA P PANICKER Vs. STATE OF KERALA
|
November 27, 2008 |
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USHA SANGHI Vs. GEORGE JACOB
|
September 26, 2008 |
|
USHA SANGHI Vs. GEORGE JACOB
|
September 6, 2008 |
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USHAMANI M Vs. STATE OF KERALA
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September 4, 2008 |
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V ACHUTHAN Vs. DIRECTOR GENERAL OF POLICE
|
April 4, 2008 |
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V J JOSEKUTTY Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 7, 2008 |
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V P FAKRUDHEEN HAJI Vs. STATE BANK OF INDIA
|
December 19, 2008 |
|
V R SANKARA NARAYANA Vs. GOPINATHAN
|
July 17, 2008 |
|
V RAJASEKHARAN NAIR Vs. RETURNING OFFICER
|
November 20, 2008 |
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V S ACHUTHANANDAN Vs. G KAMALAMMA
|
April 22, 2008 |
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V. ABOOBACKER Vs. STATE OF KERALA
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April 11, 2008 |
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V. RAMACHANDRAN, Vs. OFFICIAL LIQUIDATOR
|
April 1, 2008 |
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V.S. VIJAYAN Vs. STATE OF KERALA
|
January 1, 2008 |
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VALAMBATH NARAYANI AMMA Vs. SPECIAL TAHSILDAR
|
February 25, 2008 |
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VALIYAMANGALATH VARKEY Vs. BIJU JOSHEPH
|
February 4, 2008 |
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VALLABHDAS KANJI LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 10, 2008 |
|
VALLICODE GRAMA PANCHAYAT Vs. DISTRICT COLLECTOR
|
March 4, 2008 |
|
VALSAKUMARI Vs. STATE OF KERALA
|
January 4, 2008 |
|
VALSALAN T Vs. RAVINDRAN A K
|
November 17, 2008 |
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VANIAMPARA RUBBER CO. LTD Vs. STATE OF KERALA
|
January 22, 2008 |
|
VARGHESE YOHANNAN Vs. KERELA STATE ELECTION COMMISSION
|
July 15, 2008 |
|
VARKEY T U Vs. STATE OF KERALA
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July 23, 2008 |
|
VASAKUMAR PILLAI Vs. M A C T
|
December 2, 2008 |
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VASANTHA ANIRUDHAN Vs. STATE OF KERALA
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August 19, 2008 |
|
VASANTHI Vs. STATE OF KERALA
|
January 18, 2008 |
|
VASANTHI DEVI Vs. S L OF POLICE
|
February 12, 2008 |
|
VEDICATTU ENGINEERING CO. Vs. COMMISSIONER OF INCOME TAX
|
January 21, 2008 |
|
VENGAT BAVA Vs. COMMISSIONER OF INCOME TAX
|
June 24, 2008 |
|
VENUGOPAL NARAYANAN NAIR Vs. T L PAULSON
|
November 3, 2008 |
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VETTATHIL AGENCIES Vs. COMMERCIAL TAX OFFICER
|
April 2, 2008 |
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VETTUKUZHY TRADERS Vs. STATE OF KERALA
|
July 9, 2008 |
|
VIANI PAPERS Vs. FAST TRACK TEAM
|
February 14, 2008 |
|
VIBEESH Vs. RADHA
|
November 24, 2008 |
|
VIJAYAKUMAR Vs. SAFIYA
|
July 14, 2008 |
|
VIJAYAKUMAR Vs. LAB AND GENERAL EXPRTS PVT LTD
|
July 4, 2008 |
|
VIJAYAMMA Vs. SANTHAKUMARI AMMA
|
February 20, 2008 |
|
VIJAYAN Vs. GOVERNMENT OF KERALA
|
July 24, 2008 |
|
VIJAYAN Vs. JOINT REGISTRAR
|
December 17, 2008 |
|
VIJAYAN M Vs. COMMERCIAL TAX OFFICER ETTUMANOOR
|
August 26, 2008 |
|
VIKRAM SARABHI EDUCATIONAL TRUST AND B ED COLLEGE Vs. UNIVERSITY OF CALICUT
|
May 23, 2008 |
|
VILAPPI SERVICH CI OPRERATIVE BANK LTD Vs. COMMISSIONER OF POLICE
|
March 11, 2008 |
|
VIMALA K.A. Vs. R. ANANTHA MALLAN
|
July 10, 2008 |
|
VINEED T Vs. MANJU S NAIR
|
January 29, 2008 |
|
VINOD KUMAR Vs. STATE OF KERALA
|
August 29, 2008 |
|
VISALAKSHY KUMARAN Vs. COMMISSIONER OF INCOME TAX
|
December 1, 2008 |
|
VISWAMBARAN Vs. STATE OF KERALA
|
October 14, 2008 |
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W H D CRUZ AND SONS Vs. BORAD OF TRUSTEE OF THE PORT OF COCHIN
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December 10, 2008 |
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WILLIAM GOODACRE AND SONS INDIA LTD. Vs. COMMISSIONER OF INCOME-TAX
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March 3, 2008 |
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WILSON PAUL Vs. P P PATHROSE
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July 4, 2008 |
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YESES INTERNATIONAL BHARATH Vs. STATE OF KERALA
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September 23, 2008 |
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ZEESHAN Vs. DISTRICT EDUCATIONAL OFFICER
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July 10, 2008 |
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ZOOM DEVELOPERS PVT LTD Vs. STATE OF KERALA
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July 3, 2008 |
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ZOOM DEVELOPERS PVT. LTD Vs. STATE OF KERALA
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December 4, 2008 |
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