|
P. SURESH KUMAR Vs. STATE OF KERALA
|
January 11, 2007 |
|
A A ALI Vs. SUB INSPECTOR OF POLICE
|
February 6, 2007 |
|
A A CELINE ASSISTANT SOIL CHEMIST Vs. STATE OF KERALA
|
March 23, 2007 |
|
A A FRANCIS Vs. STATE OF KERALA
|
February 15, 2007 |
|
A B JOSHIDAS Vs. STATE OF KERALA
|
May 18, 2007 |
|
A BALACHANDRA PAI Vs. V INDIRA
|
March 13, 2007 |
|
A C ABBAS Vs. A M MOHAMMED SHAFI
|
March 21, 2007 |
|
A CHANDRAN Vs. STATE OF KERALA
|
February 1, 2007 |
|
A CHANDRASEKHARAN NAIR Vs. UNION OF INDIA
|
January 30, 2007 |
|
A E DAMODARAN Vs. SPECIAL GRADE EXECUTIVE OFFICER
|
October 17, 2007 |
|
A FIROZ Vs. STATE OF KERALA
|
February 19, 2007 |
|
A GOVINDAN Vs. K K GOVINDA RAJAN
|
May 24, 2007 |
|
A HARISH KUMAR Vs. PARAVOOR URBAN SERVICE CO OPERATIVE
|
January 24, 2007 |
|
A I THOMAS Vs. REGISTRAR OF COOPERATIVE SOCIETIES THIRUVANANTHAPURAM
|
July 17, 2007 |
|
A JAMALUDEEN KUNJU Vs. STATE OF KERALA
|
March 13, 2007 |
|
A K GOPALAN Vs. STATE OF KERALA
|
June 4, 2007 |
|
A K KUNJACHUMMA Vs. STATE OF KERALA
|
March 28, 2007 |
|
A K MARAKKAR Vs. STATE OF KERALA
|
January 3, 2007 |
|
A K SUSEELA Vs. INASU
|
August 20, 2007 |
|
A KABIR ALIAS AHMED KABIR Vs. STATE OF KERALA
|
January 5, 2007 |
|
A M ABDUL KHADER Vs. STATE OF KERALA
|
March 27, 2007 |
|
A M ABDUL MAJEED Vs. STATE OF KERALA
|
February 6, 2007 |
|
A M ILLYAS S O ABDUL KHADER SHIBINA Vs. R MADHAVAKURUP
|
March 19, 2007 |
|
A M MOIDEEN Vs. STATE OF KERALA
|
September 19, 2007 |
|
A M MOIDU Vs. STATE OF KERALA
|
March 23, 2007 |
|
A M PADMINI AMMA Vs. VIJAYALAKSHMI AMMA
|
October 24, 2007 |
|
A M PRABHAKARAN Vs. CHITHAPPA SULAIKABI
|
January 23, 2007 |
|
A M SATHAAR Vs. STATE OF KERALA
|
May 28, 2007 |
|
A M SHAJI RAWTHER Vs. STATE OF KERALA
|
March 29, 2007 |
|
A MARTIN PAPPY Vs. PHILOMINA MATHAYI
|
February 8, 2007 |
|
A MUHAMMED RASHEED Vs. MUNICIPAL SECRETARY
|
February 14, 2007 |
|
A N BHAT Vs. ANUGRAHA CHARITABLE TRUST
|
March 12, 2007 |
|
A N CHANDRASENAN Vs. STATE OF KERALA
|
March 22, 2007 |
|
A N PONNAPPAN Vs. KERALA FINANCIAL CORPORATION
|
May 25, 2007 |
|
A NAVAS Vs. STATE OF KERALA
|
March 16, 2007 |
|
A P ABDUL GAFOOR Vs. STATE OF KERALA
|
February 2, 2007 |
|
A P IBRAHIM Vs. DISTRICT LABOUR OFFICER
|
January 9, 2007 |
|
A P MOHAMMED Vs. MALAPPURAM DISTRICT CO OPERATIVE
|
February 5, 2007 |
|
A P VARGHESE Vs. KERALA STATE CO OPERATIVE BANK LTD
|
December 12, 2007 |
|
A R GOPAKUMAR ALIAS BIJU Vs. SAJIMON PRABHAKARAN NAIR
|
March 30, 2007 |
|
A RAMESHKUMAR Vs. KARVY STOCK BROKING LTD
|
March 13, 2007 |
|
A S BABU Vs. PRINCIPAL SECRETARY
|
January 4, 2007 |
|
A S PARVATHY KRISHNAN Vs. JOSEPH ALIAS JOSE
|
October 5, 2007 |
|
A S THRIVIKRAMAN NAMBOOTHIRI Vs. SECRETARY COCHIN DEVASWOM BOARD
|
December 10, 2007 |
|
A SAINULABDEEN Vs. STATE OF KERALA
|
February 5, 2007 |
|
A SHAIJU Vs. SECRETARY SOORANADU NORTH GRAMA PANC
|
January 10, 2007 |
|
A SHAJAHAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
A SIVAPRASAD Vs. K P S C
|
November 1, 2007 |
|
A T GEORGE Vs. P SARALAKUMARI
|
September 13, 2007 |
|
A THAHA KOYA Vs. STATE OF KERALA
|
February 19, 2007 |
|
A THAMPI RAJ Vs. RAMACHANDRAN
|
April 13, 2007 |
|
A V ABDURAHIMAN MUSALIYAR Vs. STATE OF KERALA
|
March 28, 2007 |
|
A V KUNHI RAMAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
A. BAIJU, SHAJU BAKERY Vs. STATE OF KERALA
|
October 22, 2007 |
|
A. C. ANWAR Vs. STATE OF KERALA
|
October 23, 2007 |
|
A. FRANCIS Vs. STATE OF KERALA
|
May 23, 2007 |
|
A. KUNJAMMA Vs. STATE OF KERALA
|
January 17, 2007 |
|
A. MUJEEB S/O. ABDUL KARIM Vs. STATE OF KERALA AND JIFRY JALEEL S/O. P.M. JALEEL
|
July 25, 2007 |
|
A. MURUGAPPASWAMY Vs. THE REGIONAL TRANSPORT AUTHORITY,
|
November 20, 2007 |
|
A. SASIDHARAN Vs. STATE OF KERALA
|
November 5, 2007 |
|
A.C. HARIDAS Vs. THE TAHSILDAR, THE VILLAGE OFFICER AND THE DEPUTY TAHSILDAR (BUILDING TAX)
|
June 4, 2007 |
|
A.P. VIJAYAPPAN, EXCISE GUARD AND V.T. PETER, EXCISE GUARD, EXCISE Vs. EXCISE COMMISSIONER AND ORS.
|
February 28, 2007 |
|
A.REKHARANI Vs. K.C.PRABHU
|
April 7, 2007 |
|
A.T. ESSAKUNHI, PWD CONTRACTOR Vs. THE STATE OF KERALA
|
July 2, 2007 |
|
A.T. GAFOOR S/O. MOHAMMED Vs. P.B. SIVADAS S/O. BALAKRISHNA MENON AND STATE OF KERALA
|
March 1, 2007 |
|
ABBAS ALI Vs. STATION HOUSE OFFICER
|
March 20, 2007 |
|
ABDUAL HAKKIM ALIAS BABU Vs. SHAMSUDEEN
|
January 11, 2007 |
|
ABDUL AZEEZ Vs. STATE OF KERALA
|
February 15, 2007 |
|
ABDUL AZEEZ ALIAS HASHIM BAVA Vs. STATE OF KERALA
|
January 15, 2007 |
|
ABDUL AZEEZ N Vs. V J JOSEPH
|
February 19, 2007 |
|
ABDUL AZEEZ P M Vs. STATE OF KERALA
|
February 6, 2007 |
|
ABDUL GAFOOR Vs. STATE OF KERALA
|
March 22, 2007 |
|
ABDUL GANI FAIZAL MANZIL Vs. STATE OF KERALA
|
January 5, 2007 |
|
ABDUL HAMEED Vs. STATE OF KERALA
|
March 12, 2007 |
|
ABDUL JABHAR Vs. STATE OF KERALA
|
February 21, 2007 |
|
ABDUL KALAM AZAD Vs. STATE OF KERALA
|
February 1, 2007 |
|
ABDUL KAREEM Vs. STATE OF KERALA
|
January 10, 2007 |
|
ABDUL KAREEM Vs. SUPERINTENDENT OF POLICE
|
February 21, 2007 |
|
ABDUL KAREEM Vs. STATION HOUSE OFFICER
|
April 27, 2007 |
|
ABDUL KAREEM Vs. STATE OF KERALA
|
May 29, 2007 |
|
ABDUL LATHEEF Vs. THANKAMMA MICHAEL
|
July 19, 2007 |
|
ABDUL MAJEED Vs. S I OF POLICE
|
April 27, 2007 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
March 21, 2007 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
February 15, 2007 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
March 13, 2007 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
January 4, 2007 |
|
ABDUL MUJEEB Vs. STATE OF KERALA
|
June 1, 2007 |
|
ABDUL MUTHALIB S/O. MUHAMMED Vs. ABEY JOSEPH S/O. K.A. JOSEPH,
|
February 15, 2007 |
|
ABDUL NASAR Vs. STATION HOUSE OFFICER
|
March 23, 2007 |
|
ABDUL NASAR KUNHAVA Vs. STATE OF KERALA
|
April 9, 2007 |
|
ABDUL NASIR MUNDAMPARA Vs. STATE OF KERALA
|
January 12, 2007 |
|
ABDUL NASIR MUNDAMPRA Vs. STATE OF KERALA
|
January 15, 2007 |
|
ABDUL NAZAR MUHAMMED Vs. STATE OF KERALA
|
March 27, 2007 |
|
ABDUL NAZER Vs. ABDUL RAHIMAN
|
May 31, 2007 |
|
ABDUL RAHIM Vs. S I OF POLICE
|
May 23, 2007 |
|
ABDUL RAHIM Vs. STATE OF KERALA
|
February 2, 2007 |
|
ABDUL RAHIMAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
ABDUL RAHIMAN Vs. STATE OF KERALA
|
May 18, 2007 |
|
ABDUL RAHIMAN Vs. STATE OF KERALA
|
May 2, 2007 |
|
ABDUL RAHIMAN Vs. RABIA
|
May 29, 2007 |
|
ABDUL RAHIMAN MOHAMMADKUNJI Vs. STATE OF KERALA
|
February 5, 2007 |
|
ABDUL RAHIMAN T Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
January 10, 2007 |
|
ABDUL RAHMAN MUHAMMED Vs. STATE OF KERALA
|
March 29, 2007 |
|
ABDUL RAHSEED Vs. STATE OF KERALA
|
January 2, 2007 |
|
ABDUL RASHEED Vs. STATE OF KERALA
|
April 13, 2007 |
|
ABDUL RASHEED Vs. THE SUB INSPECTOR OF POLICE,
|
January 30, 2007 |
|
ABDUL RASHEED E M Vs. STATE OF KERALA
|
January 4, 2007 |
|
ABDUL RASHEED MUHAMMED Vs. ERNAD PRIMARY CO OPERATIVE
|
February 2, 2007 |
|
ABDUL RASHEED NANIPPA HAJI Vs. STATE OF KERALA
|
April 9, 2007 |
|
ABDUL RAZAK KIDAR MUHAMMED Vs. CIRCLE INSPECTOR OF POLICE
|
February 2, 2007 |
|
ABDUL RAZAK P KUNHALAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
ABDUL REHIM Vs. STATE OF KERALA
|
May 24, 2007 |
|
ABDUL SAKIR Vs. STATE OF KERALA
|
February 21, 2007 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
April 10, 2007 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
February 12, 2007 |
|
ABDUL SALAM Vs. STATE OF KERALA
|
May 29, 2007 |
|
ABDUL SALAM MOHAMMED Vs. STATE OF KERALA
|
March 23, 2007 |
|
ABDUL SAMAD Vs. STATE OF KERALA
|
May 29, 2007 |
|
ABDUL SAMAD Vs. STATE OF KERALA
|
September 17, 2007 |
|
ABDUL SAMAD U C Vs. SUB INSPECTOR OF POLICE
|
February 2, 2007 |
|
ABDUL SATHAR Vs. NODAL OFFICER ANTI PIRACY CELL KERALA CRIME BRANCH OFFICER
|
May 29, 2007 |
|
ABDUL SATHAR Vs. STATE OF KERALA
|
May 31, 2007 |
|
ABDUL SHUKKOOR K V Vs. STATE OF KERALA
|
February 14, 2007 |
|
ABDUL VAHID Vs. DEPUTY TAHSILDAR
|
July 5, 2007 |
|
ABDULKAREEM KUNHABDULLA Vs. STATE OF KERALA
|
March 13, 2007 |
|
ABDULLA Vs. KERALA TRANSPORT DEVELOPMENT
|
January 25, 2007 |
|
ABDULLA HUSSAN KUTTY Vs. STATE OF KERALA
|
February 6, 2007 |
|
ABDULLA KUNHAMMED HAJI Vs. K M ABDUL SALIM
|
March 23, 2007 |
|
ABDULLA KUNHI ALIAS KUNHABDULLA Vs. STATE OF KERALA
|
May 23, 2007 |
|
ABDULLA METHAL Vs. STATE OF KERALA
|
February 5, 2007 |
|
ABDULSATHAR Vs. JISSA
|
May 30, 2007 |
|
ABDURAHIMAN K Vs. STATE OF KERALA
|
February 19, 2007 |
|
ABDUSAMED MUHAMMEDAJI Vs. STATE OF KERALA
|
April 4, 2007 |
|
ABHILASH P G ALIAS UNNI Vs. STATE OF KERALA
|
January 17, 2007 |
|
ABID ALI MOHAMMED MANU Vs. SUB INSPECTOR OF POLICE
|
March 13, 2007 |
|
ABOOBACKER Vs. STATE OF KERALA
|
February 15, 2007 |
|
ABOOBACKER Vs. STATE OF KERALA
|
February 21, 2007 |
|
ABOOBACKER KANNITHODI Vs. STATE OF KERALA
|
April 4, 2007 |
|
ABOOBACKER T K Vs. STATE OF KERALA
|
January 23, 2007 |
|
ABOOBAKER ANJILLATH Vs. STATE OF KERALA
|
March 1, 2007 |
|
ABRAHAM Vs. A J JOHNSON
|
April 13, 2007 |
|
ABRAHAM JOSEPH Vs. STATE OF KERALA
|
March 30, 2007 |
|
ABRAHAM ROY KALLIVAYALIL Vs. STATE OF KERALA,
|
October 30, 2007 |
|
ACHAMMA MATHEW Vs. STATE OF KERALA
|
February 5, 2007 |
|
ACHANKUNJU Vs. STATE OF KERALA
|
February 15, 2007 |
|
ACHUTHA RAJ NARAYANAN RAJ Vs. STATE OF KERALA
|
March 12, 2007 |
|
ACHUTHAN PILLAI Vs. SUB INSPECTOR OF POLICE
|
April 23, 2007 |
|
ADARSH B Vs. STATE OF KERALA
|
March 30, 2007 |
|
ADARSHA VIDYANIDHI TRUST Vs. COMMISSIONER OF INCOME TAX
|
January 16, 2007 |
|
ADDITIONAL CHIEF SECRETARY Vs. SASIKUMAR
|
September 18, 2007 |
|
ADDL CHIEF SECY GOVERNMENT OF KERALA Vs. R S SASIKUMAR
|
September 18, 2007 |
|
ADVANCED AUTO FUEL INDIA PRIVATE LTD Vs. STATE OF KERALA
|
February 15, 2007 |
|
AFSAL T P Vs. STATE OF KERALA
|
March 21, 2007 |
|
AGNES Vs. ROSILY
|
January 22, 2007 |
|
AHAMMAD Vs. CORPORATE MANAGEMENT FOR MES COLLEGES AND UNIVERSITY OF CALICUT
|
June 28, 2007 |
|
AHAMMED Vs. LAILA ASSAINAR
|
March 27, 2007 |
|
AHAMMED KUTTY Vs. STATE OF KERALA
|
January 11, 2007 |
|
AHAMMEDUL KABEER ALIAS KABEER Vs. STATE OF KERALA
|
March 15, 2007 |
|
AIR LINK INDIA LTD Vs. STATE OF KERALA
|
March 20, 2007 |
|
AIR LINK INDIA LTD Vs. STATE OF KERALA
|
January 4, 2007 |
|
AITHA Vs. STATE OF KERALA
|
May 31, 2007 |
|
AJANTHA ELECTRICALS Vs. AIRPORT AUTHORITY OF INDIA
|
January 4, 2007 |
|
AJAYA KUMAR Vs. STATE OF KERALA
|
May 28, 2007 |
|
AJAYADEV D Vs. STATE OF KERALA
|
May 31, 2007 |
|
AJAYAKUMAR Vs. STATE OF KERALA
|
May 23, 2007 |
|
AJAYAKUMAR T. Vs. UNION OF INDIA
|
March 2, 2007 |
|
AJAYAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
AJAYAN JANARDANAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
AJEESH KUMAR Vs. STATE OF KERALA
|
May 18, 2007 |
|
AJEESH KUMAR Vs. STATE OF KERALA
|
March 29, 2007 |
|
AJI ALIAS KUNJAN VELAYUDAN Vs. CIRCLE INSPECTOR OF POLICE
|
March 26, 2007 |
|
AJI KUMAR NALAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
AJI KURIAKOSE Vs. STATE OF KERALA
|
January 15, 2007 |
|
AJI POTHEN Vs. STATE OF KERALA
|
May 2, 2007 |
|
AJITH GOPINATH Vs. STATE OF KERALA
|
May 31, 2007 |
|
AJITH KUMAR Vs. DEBTS RECOVERY TRIBUNAL
|
August 20, 2007 |
|
AJITH S NAIR Vs. STATE OF KERALA
|
February 19, 2007 |
|
AJITHA Vs. STATE OF KERALA
|
February 12, 2007 |
|
AJITHKUMAR ALIAS AJI Vs. STATE OF KERALA
|
January 30, 2007 |
|
AJU VIJAYAMOHAN PILLAI Vs. STATE OF KERALA
|
March 27, 2007 |
|
AL MARWA TRADERS Vs. ASST COMMISSIONER OF IMPORTS
|
January 4, 2007 |
|
ALANKUNNUMMAL VINOD KUMAR Vs. STATE OF KERALA
|
March 12, 2007 |
|
ALAPPUZHA ANANTHA NARAYANAPURAM Vs. TAHSILDAR AND THE STATE OF KERALA
|
August 1, 2007 |
|
ALAVI Vs. STATE OF KERALA
|
October 10, 2007 |
|
ALBERT MENDEZ Vs. REMA CHANDRAN
|
April 13, 2007 |
|
ALEX Vs. STATE OF KERALA
|
February 20, 2007 |
|
ALEX C JOSEPH Vs. UNION OF INDIA
|
March 8, 2007 |
|
ALEX GEORGE Vs. STATE OF KERALA
|
January 9, 2007 |
|
ALEX K JOHN Vs. JACOB JOSEPH
|
April 9, 2007 |
|
ALEX VARGHESE Vs. CHIEF PASSPORT OFFICER
|
May 29, 2007 |
|
ALEXANDER THOMAS Vs. STATE OF KERALA
|
March 29, 2007 |
|
ALEXANDER THOMAS Vs. STATE OF KERALA
|
May 18, 2007 |
|
ALEXANDER VARGHESE Vs. STATE OF KERALA
|
April 11, 2007 |
|
ALEY P. JOHN W/O. JOSEPH Vs. VALSAMMA SAMUEL, TEACHER,
|
January 15, 2007 |
|
ALEYAMMA PAPPACHAN Vs. DISTRICT COLLECTOR
|
May 29, 2007 |
|
ALEYAMMA SEBASTIAN Vs. ASSISTANT EDUCATIONAL OFFICER
|
February 15, 2007 |
|
ALEYAMMA VARGHESE Vs. STATE OF KERALA
|
July 6, 2007 |
|
ALI Vs. STATE OF KERALA
|
May 28, 2007 |
|
ALI ALIAS KUNJUMON Vs. STATE OF KERALA
|
February 12, 2007 |
|
ALI ALIAS KUNJUMON MOHAMMEDKUTTY Vs. STATE OF KERALA
|
April 4, 2007 |
|
ALI HAJI Vs. STATE OF KERALA
|
September 18, 2007 |
|
ALIKUNJI Vs. STATE OF KERALA
|
February 2, 2007 |
|
ALL KERALA BUS OPERATORS ORGANISATION Vs. INSURANCE REGULATORY AND DEVLOPMENT AUTHORITY
|
March 26, 2007 |
|
ALL KERALA GODL AND SILVER Vs. DISTRICT SUPERINTENDENT OF POLICE
|
February 13, 2007 |
|
ALUKKAS JEWELLERY Vs. SUPERINTENDENT OF POLICE
|
February 20, 2007 |
|
ALWAYE FERILIZER INDUSTRIES (P) LTD. Vs. ASSISTANT REGISTRAR OF COMPANIES
|
February 28, 2007 |
|
AMANA JEWELLERS Vs. COMMERCIAL TAX OFFICER COMMERCIAL TAX DEPARTMENT
|
September 19, 2007 |
|
AMBALLOOR JANATHA SERVICE CO OPERATIVE Vs. P N DAMODARAN
|
January 16, 2007 |
|
AMBIKA Vs. STATE OF KERALA
|
January 3, 2007 |
|
AMBILY ALIAS RADHIKA Vs. STATE OF KERALA
|
January 11, 2007 |
|
AMBOORI VANITHA HANDLOOM WEAVERS Vs. GENERAL MANAGER
|
February 19, 2007 |
|
AMBUJAKSHY AMMA G Vs. STATE OF KERALA
|
August 17, 2007 |
|
AMEER K P Vs. STATE OF KERALA
|
January 24, 2007 |
|
AMMINI K S Vs. THANKAPPAN
|
February 6, 2007 |
|
AMMUKUTTY AMMA Vs. SIVASANKARAN
|
December 5, 2007 |
|
AMRUTH THOMAS ALIAS JOJAN Vs. S I OF POLICE KOCHI KASBA
|
February 27, 2007 |
|
ANAND S Vs. STATE OF KERALA
|
March 23, 2007 |
|
ANANDAN Vs. STATE OF KERALA
|
June 5, 2007 |
|
ANAS Vs. K V SURESH VELAYUDHAN
|
February 12, 2007 |
|
ANEESH Vs. SUB INSPECTOR OF POLICE
|
February 13, 2007 |
|
ANEESH Vs. S I OF POLICE
|
February 5, 2007 |
|
ANEESH Vs. STATE OF KERALA
|
March 15, 2007 |
|
ANEESH Vs. SUB INSPECTOR OF POLICE
|
April 13, 2007 |
|
ANEESH HARIDAS Vs. UNIVERSITY OF KERALA TRIVANDRUM
|
February 15, 2007 |
|
ANEESH KUMAR Vs. STATE OF KERALA
|
February 7, 2007 |
|
ANEESH KUMAR Vs. STATE OF KERALA
|
May 23, 2007 |
|
ANI Vs. STATE OF KERALA
|
May 29, 2007 |
|
ANIL ACHUTHAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
ANIL KUMAR Vs. RANGE INSPECTOR
|
February 12, 2007 |
|
ANIL KUMAR GANGADHARAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
ANIL KUMAR MADHAAN ALIAS THAYAMBATTLY Vs. STATE OF KERALA
|
March 23, 2007 |
|
ANIL KUMAR S I Vs. ARAVIND D
|
February 1, 2007 |
|
ANIL KUMAR V & ANR. Vs. THE KERALA STATE ELECTION COMMISSION & ORS.
|
March 25, 2007 |
|
ANIL RAVINDRAN Vs. A. RAMA PAI
|
June 5, 2007 |
|
ANIL S SOMASUNDARAN Vs. STATE OF KERALA
|
April 10, 2007 |
|
ANIL SUSEEL Vs. STATE OF KERALA
|
February 13, 2007 |
|
ANILKUMAR Vs. STATE OF KERALA
|
February 12, 2007 |
|
ANILKUMAR Vs. SUB INSPECTOR OF POLICE
|
February 1, 2007 |
|
ANILKUMAR Vs. STATE OF KERALA
|
January 4, 2007 |
|
ANILKUMAR Vs. STATE OF KERALA
|
April 1, 2007 |
|
ANILKUMAR ALIAS KANNAN Vs. STATE OF KERALA
|
January 2, 2007 |
|
ANILKUMAR ALIAS KILLIYACHAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
ANILKUMAR ALIAS THONDAKUZHI ANI Vs. STATE OF KERALA
|
April 27, 2007 |
|
ANILKUMAR ALIAS TRACTOR Vs. STATE OF KERALA
|
February 5, 2007 |
|
ANILKUMAR K V Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION
|
July 24, 2007 |
|
ANILKUMAR KRISHNAN NADAR Vs. EXCISE INSPECTOR
|
March 29, 2007 |
|
ANILKUMAR MUTHUKRISHNAN Vs. STATE OF KERALA
|
February 6, 2007 |
|
ANILKUMAR PRABHAKARAN Vs. SUB INSPECTOR OF POLICE
|
March 28, 2007 |
|
ANILKUMAR SOMAN NAIR Vs. M HARIDASAN HARIDASAPURAM
|
March 29, 2007 |
|
ANISH B P Vs. DIRECTOR GENERAL OF POLICE
|
March 22, 2007 |
|
ANIT JOSEPH Vs. N RAMACHANDRAN
|
March 22, 2007 |
|
ANITHA Vs. NADATHARA FARMERS
|
February 2, 2007 |
|
ANITHA S Vs. STATE OF KERALA
|
July 17, 2007 |
|
ANITHA SHAJU Vs. STATE OF KERALA
|
January 10, 2007 |
|
ANITHA UPADHYAY Vs. MALABAR CHIT FUNDS PVT LTD
|
March 13, 2007 |
|
ANIYAN ALIAS RAJAN Vs. SUB INSPECTOR OF POLICE
|
January 12, 2007 |
|
ANIYANKUNJU Vs. STATE OF KERALA
|
May 30, 2007 |
|
ANJALY BABU Vs. STATE OF KERALA
|
November 29, 2007 |
|
ANJANA ISSAC Vs. DIRECTOR OF INSURANCE MEDICAL
|
January 4, 2007 |
|
ANJANEYA ENTERPRISES AND P.V. SURESHKUMAR Vs. STATE OF KERALA AND SREE SAKTHI PAPER MILLS LTD.
|
November 14, 2007 |
|
ANNA TRADE LINKS Vs. INTELLIGENCE INSPECTOR
|
February 12, 2007 |
|
ANNAMMA VARGHESE Vs. SECRETARY REGIONAL TRANSPORT
|
January 4, 2007 |
|
ANNIE THOMAS VARGHESE Vs. ABEY T ALEX
|
January 25, 2007 |
|
ANNIE VARGHESE Vs. STATE OF KERALA
|
June 19, 2007 |
|
ANOOP KUMARAN Vs. S I OF POLICE
|
January 10, 2007 |
|
ANOOP MAMBILAVIL VEEDU Vs. STATE OF KERALA
|
February 21, 2007 |
|
ANOOP S KUMAR Vs. E J JAMES
|
January 15, 2007 |
|
ANOOPKUMAR P P Vs. STATE OF KERALA
|
January 10, 2007 |
|
ANSAL BUILDWELL LIMITED Vs. TAHSILDAR
|
June 4, 2007 |
|
ANSAR R Vs. STATE OF KERALA
|
March 1, 2007 |
|
ANSARI ALIAS ATHU KABEER KUTTY Vs. STATE OF KERALA
|
January 3, 2007 |
|
ANSARI ARIFA Vs. STATE OF KERALA
|
April 11, 2007 |
|
ANTHOLIMMAL KUNHIRAMAN Vs. KANDOTH MOHANAN
|
May 30, 2007 |
|
ANTHRAI S/O. AHAMMED Vs. THE STATE OF KERALA
|
August 24, 2007 |
|
ANTONY Vs. U O I
|
June 4, 2007 |
|
ANTONY Vs. KESAVAN
|
January 4, 2007 |
|
ANTONY J Vs. STATE OF KERALA
|
January 4, 2007 |
|
ANTONY J Vs. STATE OF KERALA
|
February 13, 2007 |
|
ANTONY JOSE PANJIKKARAN Vs. STATE OF KERALA
|
April 4, 2007 |
|
ANTONY JOSEPH Vs. STATE OF KERALA
|
May 31, 2007 |
|
ANTONY PRAVEEN Vs. STATE OF KERALA
|
January 10, 2007 |
|
ANUGRASHA BUILDERS Vs. SECY PALAKKAD DEVEP
|
January 10, 2007 |
|
ANVAR E M Vs. STATE OF KERALA
|
April 13, 2007 |
|
ANWAR K T KOTTININGALTHODY HOUSE Vs. MAHATMA GANDHI UNIVERISTY
|
March 19, 2007 |
|
ANZARI Vs. PRASAD MATHEW
|
April 27, 2007 |
|
ARAMKOTTAKKAL PRABHAKARAN NAIR Vs. EDOTHKANDY C BHAYISWAMI
|
February 1, 2007 |
|
ARAVINDAKSHA MENON, C. AND ORS. Vs. RAGHAVA METION
|
May 24, 2007 |
|
ARAVINDAKSHAN Vs. VISALAKSHI
|
May 29, 2007 |
|
ARAVINDAKSHAN NAIR Vs. ESSEN BANKERS
|
July 19, 2007 |
|
ARAVINDAN SUKUMARA PILLAI Vs. STATE OF KERALA
|
February 15, 2007 |
|
ARAVINDHAKSHAN Vs. STATE OF KERALA
|
March 30, 2007 |
|
ARFATH BEGUM Vs. M I SHAJI
|
January 3, 2007 |
|
ARGUS INTERNATIONAL Vs. ASSISTANT COMMISSIONER ASSESSMENT
|
December 14, 2007 |
|
ARIMBRA BALAN Vs. SUB INSPECTOR OF POLICE
|
February 2, 2007 |
|
ARIMBRA BALAN KUNHAN Vs. SUB INSPECTOR OF POLICE
|
February 9, 2007 |
|
ARIMBRA KRISHNAN CHANJU Vs. STATE OF KERALA
|
January 5, 2007 |
|
ARINGATH KELAN S/O. KUNHAPPA Vs. STATE OF KERALA AND ORS.
|
December 3, 2007 |
|
ARIYAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
ARIYERI PUTHEN PURAYIL KALLYANI Vs. S H O
|
March 19, 2007 |
|
ARJUNAN Vs. STATE OF KERALA
|
May 18, 2007 |
|
ARUL DHANA RAJ Vs. STATE OF KERALA
|
May 18, 2007 |
|
ARUL V NAIR Vs. STATE OF KERALA
|
October 22, 2007 |
|
ARUMUGHAM Vs. STATE OF KERALA
|
May 18, 2007 |
|
ARUN Vs. STATE OF KERALA
|
January 17, 2007 |
|
ARUN RAJ ALIAS SHAJI KOCHU NARAYANAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
ARUN RAJ SITHARA VEEDU Vs. STATE OF KERALA
|
February 5, 2007 |
|
ARUN SHAH A K Vs. STATE OF KERALA
|
March 12, 2007 |
|
ARUN TS Vs. STATE OF KERALA
|
February 1, 2007 |
|
ARUNKUMAR A H Vs. A B SIYAD
|
March 30, 2007 |
|
ARUNKUMAR SINHA Vs. STATE OF KERALA
|
February 15, 2007 |
|
ARYA ANDARJANAM Vs. STATE OF KERALA
|
February 7, 2007 |
|
ASHAKESAN PARAMESWARAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
ASHALATHA Vs. STATE OF KERALA
|
August 22, 2007 |
|
ASHARUF ALIAS MUHAMMED ASHARUF Vs. STATE OF KERALA
|
March 26, 2007 |
|
ASHKAR SALEEM Vs. STATION HOUSE OFFICER
|
February 1, 2007 |
|
ASHOK KUMAR GANGADHARAN NAIR Vs. STATE OF KERALA
|
January 22, 2007 |
|
ASHOKAN P Vs. PUSHPAVALLY T
|
January 9, 2007 |
|
ASHRAF AMBALAKANDY Vs. SUB INSPECTOR OF POLICE
|
February 19, 2007 |
|
ASHRAF KUNHABDULLA Vs. STATE OF KERALA
|
January 24, 2007 |
|
ASIANET SATELLITE COMMUNICATIONS P LTD Vs. ADDITIONAL SALES TAX OFFICER I
|
July 12, 2007 |
|
ASLAM ISMAYIL HAJI Vs. STATE OF KERALA
|
February 6, 2007 |
|
ASOK KUMAR Vs. COHIN DEVASWOM BOARD
|
January 5, 2007 |
|
ASOKAN C V Vs. STATE OF KERALA
|
April 12, 2007 |
|
ASOKAN MUTHUSWAMI Vs. STATE OF KERALA
|
February 2, 2007 |
|
ASSAINAR SAITHUKUTTY Vs. STATE OF KERALA
|
February 15, 2007 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J C AUGUSTINE
|
June 14, 2007 |
|
ASSISTANT EXCISE COMMISSIONER Vs. K V VIJAYAN
|
January 9, 2007 |
|
ASSISTANT EXCISE COMMISSIONER Vs. C M RAVI
|
January 4, 2007 |
|
ASSISTANT EXCISE COMMISSIONER Vs. K M RAMACHANDRAN
|
January 23, 2007 |
|
ASST EXCISE COMMMISSIONER Vs. B M MOHRA
|
January 1, 2007 |
|
ASWIN M PILLAI Vs. STATE OF KERALA; TAHSILDAR (REVENUE RECOVERY) AND B SREEKALA
|
June 26, 2007 |
|
AUGUSTHY MATHAI Vs. UNION OF INDIA
|
August 3, 2007 |
|
AUGUSTINE KURUVILLA Vs. STATE OF KERALA
|
July 24, 2007 |
|
AUTUMN WOOD RESORTS Vs. STATE OF KERALA
|
June 1, 2007 |
|
AVARAKUTTY Vs. STATE OF KERALA
|
May 29, 2007 |
|
AVINASH THAMPAN Vs. STATE OF KERALA
|
April 13, 2007 |
|
AYILLATH SREEDHARAN NAMBIAR Vs. STATE OF KERALA
|
August 21, 2007 |
|
AYNA SILKS Vs. REGIONAL DIRECTOR E S I CORPORATION
|
March 22, 2007 |
|
AYYAPPAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
AYYAPPAN Vs. STATE OF KERALA
|
January 16, 2007 |
|
AYYAPPAN VELAYUDHAN Vs. DAMODHARAN KUPPANDI
|
January 22, 2007 |
|
AZHAKESAN Vs. ELAMPALLOOR GRAMA PANCHAYATH
|
March 16, 2007 |
|
B A FASLUL RAHIMAN Vs. STATE OF KERALA
|
February 9, 2007 |
|
B AJAYAKHOSH Vs. K K SAHADEVAN
|
February 14, 2007 |
|
B GOPALAKRISHNAN KARTHA Vs. STATE OF KERALA
|
April 12, 2007 |
|
B JAYAN BABU Vs. STATE OF KERALA
|
January 3, 2007 |
|
B K CHANDUNNI Vs. ANIL BABU
|
March 14, 2007 |
|
B KRISHNA KUMAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
May 29, 2007 |
|
B MUHAMMED ALI Vs. STATE OF KERALA
|
January 8, 2007 |
|
B PRASANNAKUMAR Vs. SUB INSPECTOR OF POLICE
|
February 13, 2007 |
|
B RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
March 29, 2007 |
|
B RADHAMONY Vs. STATE OF KERALA
|
September 4, 2007 |
|
B RAGHU Vs. STATE OF KERALA
|
March 28, 2007 |
|
B RAJAN ALIAS PUSHAPARAJAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
B S DINESH Vs. SUB INSPECTOR OF POLICE
|
May 29, 2007 |
|
B S N L Vs. ASST COMMISSIONER
|
May 29, 2007 |
|
B SADANANDAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
January 4, 2007 |
|
B SARALA Vs. UNION OF INDIA
|
January 9, 2007 |
|
B SHAJI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
|
February 13, 2007 |
|
B SOMACHUDAN Vs. STATE OF KERALA
|
March 30, 2007 |
|
B VASUDEVAN Vs. STATE OF KERALA
|
January 30, 2007 |
|
B VIJAYAKUMAR Vs. SECRETARY OFFICE
|
March 28, 2007 |
|
B. ABDULLA Vs. STATION HOUSE OFFICER
|
October 9, 2007 |
|
B. RAVINDRAN NAIR Vs. STATE OF KERALA, THE PARAVUR MUNICIPALITY,
|
March 12, 2007 |
|
B.K. KRISHNAN AND ANR. Vs. SUPDT. OF POLICE AND ORS.
|
May 2, 2007 |
|
B.P. SREEDHARAN, RETIRED SPECIAL GRADE Vs. STATE OF KERALA AND ORS.
|
February 14, 2007 |
|
B.S.K. ASSOCIATES Vs. STATE OF KERALA
|
November 1, 2007 |
|
B.W. JYOTHIKUMAR S/O. LATE WILSON Vs. DY. S.P.
|
July 23, 2007 |
|
BABU Vs. STATE OF KERALA
|
March 21, 2007 |
|
BABU Vs. STATE OF KERALA
|
May 18, 2007 |
|
BABU Vs. MUHAMMED HAJI
|
February 15, 2007 |
|
BABU ALIAS KUTTAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
BABU ALIAS STRONG Vs. STATE OF KERALA
|
February 2, 2007 |
|
BABU ALIAS T S PAULOSE Vs. STATE OF KERALA
|
January 10, 2007 |
|
BABU ALIAS THARAM BABU Vs. STATE OF KERALA
|
March 15, 2007 |
|
BABU ANDREWS Vs. THALASSERY TALUK RUBBER
|
December 3, 2007 |
|
BABU ARJUNAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
BABU C GEORGE Vs. STATE OF KERALA
|
June 4, 2007 |
|
BABU CHAMUNNY Vs. STATE OF KERALA
|
February 6, 2007 |
|
BABU COMMEN Vs. COMMISSIONER OF COMMERCIAL TAXES
|
August 16, 2007 |
|
BABU KARUNAKARAN Vs. STATE OF KERALA
|
March 22, 2007 |
|
BABU KUMAR Vs. STATE OF KERALA
|
January 9, 2007 |
|
BABU MADHAVASWAMI NADAR Vs. STATE OF KERALA
|
January 4, 2007 |
|
BABU MATHEW Vs. K M THOMAS
|
January 9, 2007 |
|
BABU NARAYANAN Vs. STATE OF KERALA
|
January 3, 2007 |
|
BABU RAJ BHAVANAM PENGAI MURI Vs. STATE OF KERALA
|
March 15, 2007 |
|
BABU SUKU Vs. STATE OF KERALA
|
March 29, 2007 |
|
BABU THANKAPPAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
BABU THOMAS Vs. STATE OF KERALA
|
March 23, 2007 |
|
BABUKUTTAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
BABURAJ Vs. STATE OF KERALA
|
April 12, 2007 |
|
BABUTTY ALIAS RAJEEVAN Vs. EXCISE INSPECTOR
|
March 13, 2007 |
|
BABY Vs. SEBASTIAN
|
July 26, 2007 |
|
BABY ABDREWS Vs. THALASSERY TALUKA RUBBER AND AGRICULTURAL MARKETING CO OPERATIVE SOCIETY LTD
|
December 3, 2007 |
|
BABY ABRAHAM JOHN Vs. STATE OF KERALA
|
March 15, 2007 |
|
BABY ALIAS RAMAKRISHNAN Vs. STATE OF KERALA
|
May 24, 2007 |
|
BABY BETHEL HOME Vs. DISTRICT MAGISTRATE
|
January 2, 2007 |
|
BABY GEORGE Vs. STATE OF KERALA
|
February 6, 2007 |
|
BABY JOSEPH Vs. STATE OF KERALA
|
February 1, 2007 |
|
BABY NADAR S/O. VARGHESE NADAR Vs. THE STATE OF KERALA
|
January 16, 2007 |
|
BABY THOMAS Vs. T T PAUL
|
August 8, 2007 |
|
BADHARUDHEEN Vs. STATE OF KERALA
|
March 29, 2007 |
|
BAIJU ALPHONS Vs. STATE OF KERALA
|
April 9, 2007 |
|
BAIJU K K Vs. STATE OF KERALA
|
January 3, 2007 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
February 2, 2007 |
|
BALACHANDRAN Vs. PARAMESWARAN NAIR
|
February 27, 2007 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
BALACHANDRAN Vs. SUB INSPECTOR OF POLICE
|
February 23, 2007 |
|
BALACHANDRAN NAIR. P., Vs. UNIVERSITY OF KERALA AND CONTROLLER OF EXAMINATIONS
|
July 10, 2007 |
|
BALAKRISHNA PILLAI Vs. ADDITIONAL DISTRICT MAGISTRATE ALAPPUZHA
|
October 10, 2007 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
April 12, 2007 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
February 13, 2007 |
|
BALAKRISHNAN NEELAKANTAN Vs. CHERANALLOOR GRAMA PANCHAYATH
|
February 20, 2007 |
|
BALASUBRAMANYAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
BARBARA Vs. AUGUSTINE
|
May 29, 2007 |
|
BARRINGTON ANTONY A R Vs. STATE OF KERALA
|
March 12, 2007 |
|
BASHEER @ UMBU Vs. STATE OF KERALA
|
August 10, 2007 |
|
BASHEER A. Vs. THE KERALA KERA KARSHAKA SAHAKARANA AND ORS.
|
September 20, 2007 |
|
BASHEER ALIAS BACHI Vs. STATE OF KERALA
|
March 15, 2007 |
|
BASHEER NALUMANDY Vs. STATE OF KERALA
|
February 13, 2007 |
|
BASHEERHAMSA Vs. STATE OF KERALA
|
January 4, 2007 |
|
BASTHICHAND Vs. STATE OF KERALA
|
March 16, 2007 |
|
BASURA DEVI Vs. STATE OF KERALA
|
April 11, 2007 |
|
BAVASONS CONSTRUCTIONS PVT LTD Vs. STATE OF KERALA
|
March 23, 2007 |
|
BEENA Vs. STATE OF KERALA
|
March 26, 2007 |
|
BELCITA VINCENT GOMEZ Vs. VINCENT GOMEZ
|
September 12, 2007 |
|
BELL HOUSE ASSOCIATES PRIVATE LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES
|
February 6, 2007 |
|
BENNY ANTONEY Vs. STATE OF KERALA
|
February 14, 2007 |
|
BENNY ANTONY Vs. STATE OF KERALA
|
November 15, 2007 |
|
BENNY AUGUSTINE Vs. P P SURESH
|
January 23, 2007 |
|
BENNY E J Vs. STATE OF KERALA
|
February 23, 2007 |
|
BENNY KURIAKOSE Vs. STATE OF KERALA
|
January 12, 2007 |
|
BENNY MATHEW MENACHERIYIL Vs. STATE OF KERALA
|
June 4, 2007 |
|
BENSON Vs. STATE OF KERAL
|
August 23, 2007 |
|
BERIN P VARGHESE Vs. STATE OF KERALA
|
December 18, 2007 |
|
BHADRAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
BHADRAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
BHAGYAM PARAMAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
BHAHULEYAN Vs. STATE OF KERALA
|
August 2, 2007 |
|
BHANUMATHY AMMA Vs. COMMISSIONER OF CIVIL SUPPLIES
|
January 9, 2007 |
|
BHARAT KUMAR Vs. SELMA MINI
|
January 22, 2007 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
|
February 19, 2007 |
|
BHARAT SANCHAR NIGAM LIMITED Vs. INDUSTRIAL TRIBUNAL
|
December 7, 2007 |
|
BHARATH SANCHAR NIGAM Vs. STATE OF KERALA
|
November 29, 2007 |
|
BHARATHI Vs. VINOD S SIVASUDHA
|
October 3, 2007 |
|
BHARTI AIRTEL LIMITED FORMERLY Vs. SUB DIVISIONAL MAGISTRATE
|
May 23, 2007 |
|
BHARTI AIRTEL LTD. Vs. STATE OF KERALA,
|
November 5, 2007 |
|
BHASKARA MENON Vs. AYYAPPAN
|
July 3, 2007 |
|
BHASKARAN Vs. ABDULLA HAJI
|
November 7, 2007 |
|
BHASKARAN Vs. ASST DIR EMPLOYEES STATE INSURANCE CORPORATION
|
February 15, 2007 |
|
BHASKARAN N KANNAN Vs. STATION HOUSE OFFICER
|
March 28, 2007 |
|
BHASKARAN NAIR Vs. STATION HOUSE OFFICER
|
May 2, 2007 |
|
BHASKARAN S/O. KUMARAN NAIR AND ORS. Vs. K. ABOOBACKER S/O. HASSINAR AND MOHAMMAD HANEEFA S/O. MAKKAKADAN KOMAN
|
February 19, 2007 |
|
BHAT Vs. ANUGRAHA CHARITABLE TRUST
|
November 29, 2007 |
|
BHAVADAS Vs. JISHA
|
May 28, 2007 |
|
BHAVANI AMMA KANAKADEVI Vs. C S I DEKSHINA KERALA MAHA IDAVAKA
|
September 14, 2007 |
|
BHAVANI AUTO DISTRIBUTORS Vs. K MURALEEDHARAN
|
June 1, 2007 |
|
BHEEVATHUMMA Vs. MUHAMMED KHANI RAWTHER
|
June 4, 2007 |
|
BHUVANA HARI Vs. STATE OF KERALA
|
June 4, 2007 |
|
BHUVANACHANDRAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
BIBU PETER Vs. STATE OF KERALA
|
February 1, 2007 |
|
BIJEEV ALIAS KUTTAN VELU Vs. STATE OF KERALA
|
March 28, 2007 |
|
BIJU Vs. STATE OF KERALA
|
February 2, 2007 |
|
BIJU Vs. STATE OF KERALA
|
February 13, 2007 |
|
BIJU Vs. STATE OF KERALA
|
February 9, 2007 |
|
BIJU Vs. JACOB RODRIGUES
|
January 11, 2007 |
|
BIJU Vs. STATE OF KERALA
|
February 21, 2007 |
|
BIJU A K Vs. STATE OF KERALA
|
May 28, 2007 |
|
BIJU ALIAS MATHAI Vs. STATE OF KERALA
|
May 18, 2007 |
|
BIJU BABU Vs. STATE OF KERALA
|
February 1, 2007 |
|
BIJU D CUNHA ALIAS ALBERT BIJU Vs. STATE OF KERALA
|
February 12, 2007 |
|
BIJU JACOB Vs. STATE OF KERALA
|
June 8, 2007 |
|
BIJU KURIAKOSE S/O. O.C. KURIAKOSE Vs. THE STATE OF KERALA, THE DIRECTOR GENERAL OF POLICE, THE SUPERINTENDENT OF POLICE AND THE SUB INSPECTOR OF POLICE
|
March 6, 2007 |
|
BIJU M S Vs. JOINT REGISTRAR OF CO OPERATIVE
|
January 24, 2007 |
|
BIJU P Vs. SUB INSPECTOR OF POLICE
|
May 29, 2007 |
|
BIJU PALLIL KRISHNANKUTTY Vs. STATE OF KERALA
|
February 19, 2007 |
|
BIJU PONNAPPAN Vs. STATE OF KERALA
|
January 17, 2007 |
|
BIJU RAJAN PILLAI Vs. STATE OF KERALA
|
April 9, 2007 |
|
BIJU S Vs. STATE OF KERALA
|
March 27, 2007 |
|
BIJU S/O KUTTAN Vs. SURESH AND ORS
|
October 19, 2007 |
|
BIJU T K Vs. STATE OF KERALA
|
May 31, 2007 |
|
BIJU VALSAN Vs. SREEKALA
|
February 15, 2007 |
|
BIJU YOHANNAN Vs. STATE OF KERALA
|
April 13, 2007 |
|
BINANI ZINC A DIVISION OF BINANI Vs. KERALA STATE ELECTRICITY BOARD
|
January 10, 2007 |
|
BINDHU PRASAD Vs. SEBIA K K NOUFA MANZIL
|
February 20, 2007 |
|
BINDHU RANI SURESH BABU Vs. STATE OF KERALA
|
March 20, 2007 |
|
BINDU Vs. STATE OF KERALA
|
April 10, 2007 |
|
BINDU GANESH Vs. STATE OF KERALA
|
August 18, 2007 |
|
BINDU THOMAS Vs. STATE OF KERALA
|
November 6, 2007 |
|
BINEESH MANU Vs. H P DEVAYYA
|
February 1, 2007 |
|
BINEESH NATESAN Vs. STATE OF KERALA
|
March 20, 2007 |
|
BINESH C CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA
|
March 15, 2007 |
|
BINESH K G Vs. STATE OF KERALA
|
February 1, 2007 |
|
BINESH REGHUNADHAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
BINI Vs. SUNDARAN
|
December 12, 2007 |
|
BINOY Vs. STATE OF KERALA
|
April 12, 2007 |
|
BINOY Vs. STATE OF KERALA
|
February 12, 2007 |
|
BINOY UNNIKRISHNAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
BINOY V R Vs. VEGETABLE AND FRUIT PROMOTION COUNCIL
|
July 23, 2007 |
|
BINSY ROBY Vs. DIRECTOR OF GENERAL OF POLICE
|
April 13, 2007 |
|
BINU ALIAS VINOD Vs. STATE OF KERALA
|
April 27, 2007 |
|
BINU APPU Vs. STATE OF KERALA
|
February 1, 2007 |
|
BINU HARRIS Vs. S I OF POLICE
|
February 9, 2007 |
|
BINU HARRIS Vs. S I OF POLICE
|
January 17, 2007 |
|
BINU KUMAR Vs. RAJENDRAN
|
February 2, 2007 |
|
BINU SALOMI Vs. STATE OF KERALA
|
March 22, 2007 |
|
BINU THOMAS Vs. STATE OF KERALA
|
March 23, 2007 |
|
BISMI MANZIL Vs. BEEMA BEEVI W/O. ABDUL KHADER AND NAJEEMA D/O. ABDUL KHADER
|
February 15, 2007 |
|
BOARD OF DIRECTORS OF THE VENJARAMOOD CO OPERATIVE RUBBER MARKETING SOCIRTY LTD Vs. M NAZIMUDDIN
|
August 18, 2007 |
|
BOBAN J OLASA Vs. SOUTHERN RAILWAY
|
February 8, 2007 |
|
BOSCO ANTONY Vs. STATE OF KERALA
|
September 20, 2007 |
|
BOSE V V Vs. STATE OF KERALA
|
March 12, 2007 |
|
BR DAVIS Vs. STATE OF KERALA
|
May 25, 2007 |
|
BSNL Vs. STATE OF KERALA
|
November 29, 2007 |
|
BSNL PERSONAL STAFF ASSOCIATION Vs. BHARAT SANCHAR NIGAM LIMITED
|
March 23, 2007 |
|
BULKKEES Vs. STATE OF KERALA
|
May 28, 2007 |
|
BUSINESS INDIA BUILDERS AND DEVELOPERS LTD Vs. UNION BANK OF INDIA
|
February 19, 2007 |
|
C A ABIMON Vs. MAHATMA GANDHI UNIVERSITY
|
March 19, 2007 |
|
C A BABU Vs. STATE OF KERALA
|
January 2, 2007 |
|
C A BABY Vs. STATE OF KERALA
|
May 18, 2007 |
|
C A CHACKO Vs. STATE OF KERALA
|
February 15, 2007 |
|
C A UNNIKRISHNAN Vs. C O CHACKO
|
April 9, 2007 |
|
C BALAKRISHNAN Vs. BLOCK DEVELOPMENT OFFICER
|
June 1, 2007 |
|
C BINDU Vs. STATE OF KERALA
|
November 1, 2007 |
|
C C DEVASSIA Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
|
June 4, 2007 |
|
C C VARGHEESE Vs. STATION HOUSE OFFICER
|
May 2, 2007 |
|
C D GEORGE Vs. REGIONAL TRANSPORT AUTHORITY
|
March 23, 2007 |
|
C D GOPI Vs. STATE OF KERALA
|
January 25, 2007 |
|
C D SANTHOSH KUMAR Vs. STATE OF KERALA
|
February 13, 2007 |
|
C H RAGHAVAN Vs. K C VENUGOPALAN
|
March 28, 2007 |
|
C H SUBAIR Vs. SUB INSPECTOR OF POLICE
|
April 12, 2007 |
|
C HARIDASAN Vs. STATE OF KERALA
|
October 11, 2007 |
|
C I GEORGE Vs. V REGI
|
May 29, 2007 |
|
C J BABU Vs. P P MATHEW INSURANCE AGENT
|
March 13, 2007 |
|
C K ABDULLA Vs. AYISHA
|
April 4, 2007 |
|
C K RAJAN ALIAS RAJAN JOHNY Vs. S I OF POLICE
|
February 21, 2007 |
|
C K RAJAPPAN Vs. PUSHPANGATHAN ALIAS PUSHPAN
|
March 19, 2007 |
|
C K SASIDHARAN Vs. V J JOSEPH
|
May 29, 2007 |
|
C K SAYED Vs. HARISREE AGENCIES
|
May 30, 2007 |
|
C K SURESH Vs. STATE OF KERALA
|
May 23, 2007 |
|
C K THANKAMMAL Vs. AJAYAKUMAR
|
February 14, 2007 |
|
C K THOMAS Vs. MUTHOOT HEARING AND FINANCE LTD
|
February 2, 2007 |
|
C K UTHAMAN Vs. A K RAVI
|
February 8, 2007 |
|
C KAMALAM SANDHYA NIVAS Vs. STATE OF KERALA
|
March 28, 2007 |
|
C KUMARAN Vs. AKATHETHARA GRAMA PANCHAYATH
|
February 8, 2007 |
|
C KUMARAN Vs. DHANALAKSHMI BANK LTD
|
January 25, 2007 |
|
C L CLEETUS Vs. SOUTH INDIAN BANK LTD
|
July 3, 2007 |
|
C LATHIKA JANU Vs. SUB INSPECTOR OF POLICE
|
January 25, 2007 |
|
C M ABOOBACKER Vs. STATE OF KERALA
|
May 18, 2007 |
|
C M ASHRAF Vs. DY SUPERINTENDENT OF POLICE
|
January 24, 2007 |
|
C M BABY Vs. STATE OF KERALA
|
March 12, 2007 |
|
C M HANEEF Vs. STATE OF KERALA
|
February 2, 2007 |
|
C M LEELA Vs. KERALA STATE ELECTRICITY BOARD
|
January 4, 2007 |
|
C M MATHEW Vs. STATE OF KERALA
|
January 10, 2007 |
|
C M SAHEER Vs. S I OF POLICE ERATTUPETTA
|
March 20, 2007 |
|
C MANOHARAN Vs. STATE OF KERALA
|
June 6, 2007 |
|
C N PRADEEP Vs. STATE OF KERALA
|
February 2, 2007 |
|
C N RAVEENDRANATH Vs. GEETHA
|
May 25, 2007 |
|
C NAJMUDHEEN Vs. STATE OF KERALA
|
March 13, 2007 |
|
C P BAIJUMON Vs. AISWARYA TRUST
|
March 29, 2007 |
|
C P FRANCIS Vs. KERALA STATE ROAD TRANSPORT
|
February 8, 2007 |
|
C P HAMEED MOHAMOOD Vs. SATE OF KERALA
|
March 15, 2007 |
|
C P HARI Vs. CATHOLIC SYRIAN BANK LTD
|
January 24, 2007 |
|
C P INDIRA DEVI Vs. T V NARAYANA PANICKER
|
January 23, 2007 |
|
C P JACOB Vs. ASSISTANT COMMISSIONER OF INCOM TAX
|
November 21, 2007 |
|
C P SADANANDAN Vs. FRIDGE HOUSE
|
January 4, 2007 |
|
C P SALEENA Vs. STATE OF KERALA
|
October 15, 2007 |
|
C P SREELAL Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
|
January 4, 2007 |
|
C PRAKASH CHANDRAN Vs. STATE OF KERALA
|
January 8, 2007 |
|
C PRAMOD KUMARAN Vs. STATE OF KERALA
|
January 22, 2007 |
|
C R CHANDRAN Vs. STATE OF KERALA
|
May 30, 2007 |
|
C R MANOHARAN Vs. DISTRICT EXECUTIVE OFFICER
|
February 20, 2007 |
|
C R RUKMINI Vs. STATE OF KERALA
|
January 3, 2007 |
|
C R SINDHU Vs. STATE OF KERALA
|
October 30, 2007 |
|
C RADHAKRISHNAN NAIR Vs. K K GOPI
|
June 1, 2007 |
|
C S BASHEER Vs. KONNATHADY GRAMA PANCHAYATH
|
January 5, 2007 |
|
C SEETHAMMA D/O CHELLAMMA PILLA Vs. C RAJAMMA PILLA W/O KUMARA PILLAI
|
January 16, 2007 |
|
C SHARAFUDHEEN Vs. REGIONAL TRANSPORT AUTHORITY
|
January 23, 2007 |
|
C T JOHNY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
February 9, 2007 |
|
C THAMBAN KRISHNAN NAIR Vs. STATE OF KERALA
|
February 1, 2007 |
|
C V MOHAN KUMAR Vs. UNIVERSITY OF KERALA
|
September 4, 2007 |
|
C V THOMAS Vs. K S E B
|
August 18, 2007 |
|
C Y POULOSE PALU Vs. STATE OF KERALA
|
April 27, 2007 |
|
C. M. MATHAI Vs. STATE OF KERALA
|
March 13, 2007 |
|
C. MUHAMMED IQBAL Vs. STATE
|
August 2, 2007 |
|
C. P. DIVAKARAN Vs. SUBHADRA
|
October 22, 2007 |
|
C. SARASWATHY AMMA AND ORS. Vs. SREEDHARAN PILLAI S/O. RAGHAVAN NAIR AND ORS.
|
June 5, 2007 |
|
C. THOMASKUTTY S/O. CHACKO Vs. THE KERALA STATE ROAD TRANSPORT AND ORS.
|
January 18, 2007 |
|
C.G. DAS S/O. GOVINDAN Vs. THE DIVISIONAL FOREST OFFICER AND THE FOREST RANGE OFFICER
|
November 15, 2007 |
|
C.K. RAFEEQUE Vs. V.U. ISMAYIL
|
September 7, 2007 |
|
C.M. IBRAHIM Vs. KULANGARA VEETIL KOYA MOIDEEN KUTTY
|
October 19, 2007 |
|
C.T. KOCHOUSEPH Vs. STATE OF KERALA
|
December 1, 2007 |
|
CANARA BANK Vs. CENTRAL INFORMATION COMMISSION DELHI
|
July 11, 2007 |
|
CANARA BANK Vs. THE CENTRAL INFORMATION COMMISSION AND C.S. SHYAM
|
September 20, 2007 |
|
CAPT B S PRAKASH Vs. FOOD CORPORATION OF INDIA
|
August 14, 2007 |
|
CAPT MUHAMMAD ANISUR RAHMAN KHAN Vs. STATE OF KERALA
|
January 8, 2007 |
|
CARDAMOM MARKETING CORPORATION Vs. STATE OF KERALA
|
March 14, 2007 |
|
CATHOLIC SYRIAN BANK LTD Vs. P N RAJENDRA PRSAD
|
January 24, 2007 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. P V SURYA RAO
|
March 23, 2007 |
|
CENTRAL PROVIDENT FUND COMMISSIONER Vs. KERALA GANDHI SMARAK NIDHI
|
March 28, 2007 |
|
CENTRE FOR CONSUMER EDUCATION Vs. STATE OF KERALA
|
June 22, 2007 |
|
CHACKO CHERIYAN Vs. STATE OF KERALA
|
April 13, 2007 |
|
CHACKO JOHN ALIAS RAJU Vs. STATE OF KERALA
|
February 1, 2007 |
|
CHACKO MATHEW Vs. SUNNY JACOB
|
January 23, 2007 |
|
CHACKO P M Vs. STATE OF KERALA
|
January 11, 2007 |
|
CHACKOCHAN JOSEPH Vs. STATE OF KERALA
|
April 27, 2007 |
|
CHALADAN SUJESH DASAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
CHAMAPARAMB Vs. KUYYANDATHIL KANNAN
|
February 15, 2007 |
|
CHAMPAKAVALLI Vs. STATE OF KERALA
|
June 1, 2007 |
|
CHANDANAMKANDY BEEVI Vs. OLAVILAKANDY ABOOABCKER
|
May 29, 2007 |
|
CHANDRA BABU Vs. STATE OF KERALA
|
January 8, 2007 |
|
CHANDRAKUMAR K Vs. STATE OF KERALA
|
February 2, 2007 |
|
CHANDRAN Vs. STATE OF KERALA
|
October 11, 2007 |
|
CHANDRAN Vs. SIMON
|
September 7, 2007 |
|
CHANDRAN ALIAS NAMSIVAYAM Vs. STATE OF KERALA
|
March 1, 2007 |
|
CHANDRAN ALIAS PONNAN Vs. STATE OF KERALA
|
March 12, 2007 |
|
CHANDRAN BALAN PANICKER Vs. STATE OF KERALA
|
January 24, 2007 |
|
CHANDRAN KANNIKKARAN Vs. STATE OF KERALA AND ORS.
|
March 1, 2007 |
|
CHANDRAN PANIKKATHU VEEDU Vs. STATE OF KERALA
|
March 27, 2007 |
|
CHANDRAN V Vs. ELEVANCHERY GRAMA PANCHAYAT
|
February 21, 2007 |
|
CHANDRAPRABHA CHARITABLE TRUST Vs. STATE OF KERALA
|
January 11, 2007 |
|
CHANDRAPRABHA CHARITABLE TRUST Vs. COMMISSIONER OF AGRL. INCOME TAX
|
June 12, 2007 |
|
CHANDRASEKHARA K Vs. SUB INSPECTOR OF POLICE
|
January 12, 2007 |
|
CHANDRATHIL NIJIL Vs. STATION HOUSE OFFICER
|
January 16, 2007 |
|
CHANDRATHIL NIJIL Vs. STATION HOUSE OFFICER
|
June 1, 2007 |
|
CHANDRU ALIAS CHANDRAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
CHANDY MATHEW Vs. ASSISTANT REGISTRAR OF COMPANIES
|
January 31, 2007 |
|
CHARLY C. VARGHESE Vs. T. M. ABUBACKER
|
September 27, 2007 |
|
CHATHAN KEERAN Vs. STATE OF KERALA
|
January 4, 2007 |
|
CHEERANTHODI ABDUL SALAM Vs. MAMBADAN HAFSATH
|
June 1, 2007 |
|
CHEKKINTE PURAKKAL RIYAS Vs. STATE OF KERALA
|
January 12, 2007 |
|
CHEKKUMARAKARAKATH MUSTHAFA Vs. PUTHIYAKATH NALAKATH KUNHIMOOSA
|
January 24, 2007 |
|
CHELLAMMA Vs. STATE OF KERALA
|
February 6, 2007 |
|
CHELLAPPAN NADAR ALIAS GOPALAN, Vs. SAROJINI BABY SAROJAM W/O. THOMAS AND THOMASON MORISON
|
September 11, 2007 |
|
CHEMBRA PEAK ESTATES LIMITED Vs. SECRETARY TO GOVERNMENT
|
March 30, 2007 |
|
CHEMICAL TRADING COMPANY Vs. GEETHANJALI INVESTMENTS AND KURIES
|
June 1, 2007 |
|
CHENTHAMARA Vs. STATE OF KERALA
|
March 13, 2007 |
|
CHERADATH C BALAN Vs. SHYAMALA SATHYAN
|
November 21, 2007 |
|
CHERIPATH IBRAHIM Vs. STATE OF KERALA
|
March 30, 2007 |
|
CHERIYAMMA Vs. STATE OF KERALA
|
January 16, 2007 |
|
CHERUKAT FATHIMA Vs. EDAVANNA GRAMA PANCHAYATH
|
March 22, 2007 |
|
CHERUPPU THOZHILALI UNION Vs. LABOUR COURT
|
November 1, 2007 |
|
CHERUVANNUR GRAMEENA KALIMANNU Vs. PROJECT OFFICER
|
January 25, 2007 |
|
CHIEF EXECUTIVE TRUSTEE Vs. STATE OF KERALA
|
January 4, 2007 |
|
CHIEF GENERAL MANAGER BSNL Vs. INDUSTRIAL TRIBUNAL
|
December 7, 2007 |
|
CHITHRA PRABHAN, AIRCOOL ENTERPRISES Vs. THE STATE OF KERALA
|
October 15, 2007 |
|
CHITHRA PRAHLADAN Vs. N PAKAJAKSHAN PILLAI
|
April 10, 2007 |
|
CHITHRANGATHAN Vs. SEEMA C
|
September 4, 2007 |
|
CHODON PUTHIYOTH SHYAMALAVALLI AMMA Vs. KAVALAM JISHA
|
May 24, 2007 |
|
CHOICE SCHOOL Vs. M P SALIM
|
November 20, 2007 |
|
CHRISTHUDAS Vs. VIDHYADHARAN ALIAS VITHY
|
April 3, 2007 |
|
CHRISTOPHER Vs. STATE OF KERALA
|
February 27, 2007 |
|
CHRISTOPHER Vs. STATE OF KERALA
|
August 6, 2007 |
|
CHUDALAI PERUMAL Vs. CIRCLE INSPECTOR OF POLICE
|
April 12, 2007 |
|
CITICORP FINANCE INDIA LTD Vs. STATE OF KERALA
|
February 20, 2007 |
|
CLR WORKERS UNION (INTUC) Vs. CHITTUR-TATTAMANGALAM MUNICIPALITY AND STATE OF KERALA
|
March 9, 2007 |
|
COCHIN SANITARY STORES Vs. COMMISSIONER, COMMERCIAL TAXES AND THE SECRETARY TO GOVERNMENT
|
March 2, 2007 |
|
COMMERCIAL CORPORATION OF INDIA LTD Vs. ADDITIONAL SALES TAX OFFICER II
|
March 16, 2007 |
|
COMMISSIONER FOR ENTRANCE Vs. MEGHA N M NAMBUKULANGARA HOUSE
|
March 23, 2007 |
|
COMMISSIONER OF GIFT TAX Vs. A J RAJU
|
July 25, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. K. ABDU & CO.
|
November 19, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. O.E.N. INDIA LTD.
|
June 12, 2007 |
|
COMMISSIONER OF INCOME TAX Vs. GLEN VIEW RUBBER CO P LTD
|
January 30, 2007 |
|
CONFEDERATION OF CONSUMER VIGILANCE Vs. B JAYARAM
|
January 22, 2007 |
|
CONYBIO HEALTH CARE (INDIA) PVT. LTD. Vs. SALES TAX OFFICER,
|
November 14, 2007 |
|
CRALLY Vs. STATE OF KERALA
|
September 28, 2007 |
|
CRPHUKKUDIYIL JOSEPH Vs. STATE OF KERALA
|
October 18, 2007 |
|
CYNDICATE BANK PUNALUR Vs. S S SHERIFF
|
February 9, 2007 |
|
CYRIAC JOSE Vs. STATE OF KERALA
|
February 6, 2007 |
|
D ANIL KUMAR Vs. STATE OF KERALA
|
February 7, 2007 |
|
D JOHN INTELLIGENCE INSPECTOR Vs. STATE OF KERALA
|
January 3, 2007 |
|
D KISHORE Vs. BENNY GERVASIZ
|
July 23, 2007 |
|
D NET MALAYALAM DIGITALS PVT LTD Vs. ASIANET SATELITTE COMMUNICATIONS PVT
|
January 4, 2007 |
|
D PRISEKUTTY Vs. S A THOMAS
|
February 2, 2007 |
|
D SASIKUMAR Vs. STATE OF KERALA
|
March 23, 2007 |
|
D. PRABAVATHY Vs. NARAYANI AMMA LALITHAMMA
|
January 18, 2007 |
|
DAINABI Vs. P M ABBAS
|
February 1, 2007 |
|
DAMODARAN Vs. M K VALSALA
|
November 20, 2007 |
|
DAMODARAN C. Vs. STATION HOUSE OFFICER
|
October 11, 2007 |
|
DAMODARAN SANKARAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
DANESH KUMAR GUPTA Vs. INSPG ASST COMMISSIONER
|
December 4, 2007 |
|
DANIEL JOHN Vs. STATE OF KERALA
|
March 26, 2007 |
|
DANYAL Vs. STATE OF KERALA
|
February 6, 2007 |
|
DARAPPAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
DAS KUMAR Vs. STATE OF KERALA
|
January 24, 2007 |
|
DASAN ALIAS DEVADASAN Vs. DHARMARAJAN
|
July 18, 2007 |
|
DASAN NADAR SURENDRAN Vs. PARAMESWARAN PILLA THANKAPPAN NAIR
|
September 7, 2007 |
|
DASAN NARAYANAN Vs. SUB INSPECTOR OF POLICE
|
March 1, 2007 |
|
DASAN YOHANNAN Vs. STATE OF KERALA
|
April 11, 2007 |
|
DASS PARAMU NADAR Vs. STATE OF KERALA
|
January 1, 2007 |
|
DAVIS Vs. THOMAS
|
October 8, 2007 |
|
DAVOOD Vs. STATE OF KERALA
|
January 11, 2007 |
|
DAYAKARAN CHEMBAN Vs. STATE OF KERALA
|
March 26, 2007 |
|
DDY. COMMISSIONER (L) COMMERCIAL TAXES Vs. ASSOCIATED RICE MILLS STORES
|
October 18, 2007 |
|
DEEPA Vs. STATE OF KERALA
|
March 12, 2007 |
|
DEEPA A ANCHUPLAKKAL Vs. STATE OF KERALA
|
March 19, 2007 |
|
DEEPAK KRISHNA Vs. DISTRICT REGISTRAR
|
July 23, 2007 |
|
DEJO KAPPEN Vs. CORPORATION OF COCHIN
|
January 22, 2007 |
|
DELIX BENANCE Vs. REV FR JOHN EUDES FERNS
|
February 2, 2007 |
|
DEPUTY COMMISSIONER OF INCOME-TAX Vs. SREE MURUGAN TRADING CO
|
October 22, 2007 |
|
DEPUTY COMPTROLLER Vs. K P SANTHABAI
|
November 5, 2007 |
|
DEVADAS Vs. STATE OF KERALA
|
May 23, 2007 |
|
DEVADAS Vs. STATE OF KERALA
|
May 29, 2007 |
|
DEVADAS K Vs. KERALA STATE FINANCIAL ENTERPRISE
|
December 6, 2007 |
|
DEVADAS VELU Vs. STATE OF KERALA
|
March 23, 2007 |
|
DEVASIA ALIAS SHAJEE Vs. SUB INSPECTOR OF POLICE
|
March 13, 2007 |
|
DEVASIA, C.C. Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
|
June 14, 2007 |
|
DEVASSIA Vs. KATTAPPANA GRAMA PANCHAYAT
|
March 14, 2007 |
|
DEVASSIA KUZHUPPIL Vs. STATE OF KERALA
|
January 22, 2007 |
|
DEVASSIA YOHANNAN Vs. STATE OF KERALA
|
March 22, 2007 |
|
DEVASSY Vs. KORTTY GRAMA PANCHAYATH
|
December 18, 2007 |
|
DEVASSY Vs. STATE OF KERALA
|
February 6, 2007 |
|
DEVASUNDARI Vs. P ARUNACHALAM
|
February 15, 2007 |
|
DHANALAKSHMY BANK LTD Vs. STATE OF KERALA
|
February 14, 2007 |
|
DHANESH GANGADHARA RAO Vs. STATE OF KERALA
|
March 12, 2007 |
|
DHARMADAS AMBALATHINVILA VEEDU Vs. STATE OF KERALA
|
February 21, 2007 |
|
DHILEEP Vs. DEBT RECOVERY TRIBUNAL
|
December 10, 2007 |
|
DHILEEP RAJENDRAN Vs. STATE OF KERALA
|
February 9, 2007 |
|
DIAMOND AGGREGATES, A PARTNERSHIP Vs. STATE OF KERALA; MONY V ATHUKUZHY; JOY
|
June 20, 2007 |
|
DILEEP V. B. Vs. KERALA STATE WAREHOUSING CORPORATION LTD
|
June 20, 2007 |
|
DIMPI V DIVAKARAN Vs. MAHATMA GANDHI UNIVERSITY
|
February 22, 2007 |
|
DINESH KUMAR DIVAKARAN Vs. STATE OF KERALA
|
April 12, 2007 |
|
DIRDA BEEVI Vs. STATE BANK OF TRAVANCORE
|
April 12, 2007 |
|
DIRECT PUBLISHERS PVT. LTD. Vs. PRINCIPAL GENERAL MANAGER TELECOM
|
July 17, 2007 |
|
DIRECTOR ECONOMICS AND STATISTICS Vs. K SUBRAHMANIA PILLAI
|
June 14, 2007 |
|
DIRECTOR OF PANCHAYATS Vs. AJAYAKUMAR
|
August 10, 2007 |
|
DISTRICT COLLECTOR Vs. NIRADEEPAM ROLLER FLOUR MILLS
|
June 4, 2007 |
|
DISTRICT COOPERATIVE BANK Vs. BABURAJ PANKAN
|
June 27, 2007 |
|
DISTRICT INSURANCE OFFICER Vs. M K MOOSAKUTTY
|
January 24, 2007 |
|
DIVAKARAN NANDU Vs. SUPERINTENDENT OF POLICE
|
April 12, 2007 |
|
DIVAKARAN SANAL KUMAR Vs. USHA SASIDHARAN
|
January 5, 2007 |
|
DIVINE RETREAT CENTRE Vs. STATE OF KERALA
|
January 25, 2007 |
|
DIVISIONAL FOREST OFFICER Vs. SULFATH
|
May 30, 2007 |
|
DOMINICOSE Vs. M P MATHEW
|
May 29, 2007 |
|
DR AMBEDKAR NAGAR REMPLOYEES STATE INSURANCE CORPORATIONDENTS ASSOCIATION Vs. STATE OF KERALA
|
March 1, 2007 |
|
DR V K RAJAN Vs. STATE OF KERALA
|
November 1, 2007 |
|
DR. K.A. SYED ALAVI Vs. THE STATE OF KERALA,
|
August 13, 2007 |
|
DR. N. ANANTHA NARAYANAN Vs. STATE OF KERALA
|
March 2, 2007 |
|
DR. V.K. JAYAKUMAR Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
|
July 12, 2007 |
|
DREAM WORLD WATER PARK Vs. SECRETARY PARIYARAM GRAMA
|
March 21, 2007 |
|
DULEEP THARIAN VERGHESE Vs. SPECIAL TAHSILDAR
|
March 7, 2007 |
|
DULFEEKER ALI HUSSAIN HAJI Vs. STATE OF KERALA
|
February 14, 2007 |
|
DUROFLEX P LTD Vs. TECHNOLOGY INFORMATION FORECASTING AND ASSESSMENT COUNCIL
|
August 16, 2007 |
|
DWDEEYA LAL Vs. STATE OF KERALA
|
January 3, 2007 |
|
E A RASHEED Vs. KOORIKKATTIL MYMOONA
|
June 1, 2007 |
|
E ABDUL RAHIMAN Vs. UNION OF INDIA
|
December 18, 2007 |
|
E ANOOP Vs. STATE OF KERALA
|
July 12, 2007 |
|
E DAMODARAN Vs. K BALAKRISHNAN NAMBIAR
|
May 31, 2007 |
|
E K ANDREW Vs. O C BHAT
|
May 31, 2007 |
|
E K HARIDASAN Vs. M KTHAMPAN
|
May 29, 2007 |
|
E K NASSAR Vs. CIRCLE INSPECTOR OF POLICE
|
January 17, 2007 |
|
E K RANJAN VELAYUDHAN ALIAS KUMARAN Vs. STATE OF KERALA
|
March 21, 2007 |
|
E KUNJI MOIDU Vs. STATE OF KERALA
|
January 23, 2007 |
|
E M KUNJUMON ASSISTANT SUB INSPECTOR Vs. STATE OF KERALA
|
March 27, 2007 |
|
E N VENU Vs. STATE OF KERALA
|
May 28, 2007 |
|
E P ABDUL LATHEEF Vs. VINODAN
|
January 8, 2007 |
|
E R FRANCIS Vs. NALINI RAJAN
|
March 2, 2007 |
|
E RAPHAEL D ZOUSA Vs. STATE OF KERALA
|
March 28, 2007 |
|
E S I CORPORATION Vs. HUSSAIN SAINUDDIN
|
March 28, 2007 |
|
E S I CORPORATION Vs. SURESH BABU
|
June 1, 2007 |
|
E S I CORPORATION Vs. APPOLLO TYRES
|
October 31, 2007 |
|
E S I CORPORATION Vs. SURESH BABU
|
January 6, 2007 |
|
E S I CORPORATION Vs. PREMANANDAN
|
January 25, 2007 |
|
E SALAHUDEEN Vs. STATE OF KERALA
|
May 29, 2007 |
|
E SURESH BABU Vs. FOOD CORPORATION OF INDIA
|
July 19, 2007 |
|
E V ABDUL GAFOOR Vs. DIRECTOR GENERAL OF POLICE
|
April 10, 2007 |
|
E VELAPPAN Vs. STATE OF KERALA
|
June 8, 2007 |
|
E. P. SAINABA Vs. MUNDAYATAN KIZHAKKE VEETTIL
|
August 10, 2007 |
|
E. S. I. CORPORATION Vs. R. RAMAKRISHNAN
|
April 13, 2007 |
|
E.K. BASHEER Vs. STATE OF KERALA
|
July 12, 2007 |
|
E.N. MURALI Vs. COMMISSIONER OF INCOME TAX
|
March 5, 2007 |
|
E.P. CHANDRAN S/O. APPUTTY Vs. HARRISONS MALAYALAM LTD. AND LABOUR COURT
|
November 13, 2007 |
|
EASOW JAMES Vs. STATE OF KERALA
|
May 18, 2007 |
|
EAST COAST AUDIO ENTERTAINMENTS Vs. STATE OF KERALA
|
March 26, 2007 |
|
EBIN JOSHY Vs. STATE OF DELHI
|
March 29, 2007 |
|
EBRAHIM Vs. SUB INSPECTOR OF POLICE
|
April 12, 2007 |
|
EDAKKADANKANI CHOTHI MAMMU Vs. ODYKKAN VEETTIL MADHAVI AMMA
|
March 2, 2007 |
|
EDAVALAN IBRAYI Vs. A K KUNJIMAMMU
|
May 31, 2007 |
|
EDAYATH MOIDU Vs. PUTHANPURAYIL MEETHALE AMSOM PARAMBIL KUNHAVULLA
|
January 11, 2007 |
|
EDWIN Vs. DIRECTOR
|
March 28, 2007 |
|
EDYAR KSHEEROLPADAKA SAHAKARANA SANGHAM Vs. INDUSTRIAL TRIBUNAL
|
March 14, 2007 |
|
EETTISSERI KUTTIATU VEETIL PUSHPAJAN Vs. STATE OF KERALA
|
February 14, 2007 |
|
ELDOSE VARGHESE Vs. DEVIKULAM TALUK CO OPERATIVE
|
January 24, 2007 |
|
ELSY DEVASSY Vs. SHAJU JOHN
|
February 14, 2007 |
|
EMPLOYEEES STATE INSURANCE CORPORATION Vs. K N PREMANANDAN
|
January 25, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. ACES RESTAURANT
|
January 11, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. HUSSAIN SAINUDDIN
|
May 28, 2007 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. F.I.T. EMPLOYEES UNION AND ORS.
|
June 27, 2007 |
|
EMPLOYEES STATE OF INSURANCE CORPORATION Vs. HOTEL METHANTHA KEDARAM
|
February 8, 2007 |
|
ENVIRONMENTAL PROTECTION FORUM Vs. DISTRICT COLLECTOR
|
January 23, 2007 |
|
ERNAD PRIMARY CO-OPERATIVE AGRL AND RURAL DEVELOPMENT BANK LTD Vs. STATE OF KERALA
|
November 1, 2007 |
|
EROKUNNUMMAL RADHAKRISHNAN Vs. UMMINIKUNNUMMAL SAJINI
|
February 20, 2007 |
|
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. VENGOLA GRAMA PANCHAYAT
|
March 23, 2007 |
|
ESSAR TOWER INFRASTRUCTURE P LTD Vs. VANIMAL GRAMA PANCHAYATH
|
May 11, 2007 |
|
EXECUTIVE TRUSTEE Vs. STATE OF KERALA
|
January 8, 2007 |
|
EXXON MOBIL LUBRICANTS P LTD Vs. STATE OF KERALA
|
January 5, 2007 |
|
F. A. C. T. SERVICE COOPERATIVE SOCIETY LTD Vs. BALAKRISHNA MENON K
|
August 13, 2007 |
|
FAIZAL Vs. STATE OF KERALA
|
April 27, 2007 |
|
FAKRUDHEEN ALI AHAMMED Vs. STATE OF KERALA
|
March 13, 2007 |
|
FANTACY SALES CORPORATION Vs. SALES TAX INSPECTOR
|
March 8, 2007 |
|
FATHIMA ALIAS E K FATHIVI MOHAMMAD Vs. K SULAIKABI
|
May 31, 2007 |
|
FEDERAL BANK LTD Vs. N T PAUL THOMAS
|
March 20, 2007 |
|
FIROZ ABDULLA Vs. STATE OF KERALA
|
February 20, 2007 |
|
FIROZ KHAN Vs. STATE OF KERALA
|
February 1, 2007 |
|
FOOD CORPORATION OF INDIA Vs. A CLETUS
|
July 5, 2007 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
|
August 9, 2007 |
|
FR. D. SELVARAJAN, CORPORATE MANAGER Vs. STATE OF KERALA,
|
November 21, 2007 |
|
FRANCIS JUDE NETTO Vs. STATE OF KERALA
|
August 20, 2007 |
|
FRANCIS VARKEY Vs. STATE OF KERALA
|
February 2, 2007 |
|
FREDERIC A EDWARD Vs. A L YESUDAS
|
February 20, 2007 |
|
FURVASE C M ABDUSSALAM Vs. STATE OF KERALA
|
February 5, 2007 |
|
FUVADA I P Vs. SECRETARY TO GOVERNMENT
|
March 22, 2007 |
|
G ANEESH Vs. STATE OF KERALA
|
May 31, 2007 |
|
G BHASKARA PILLAI Vs. STATE OF KERALA
|
January 8, 2007 |
|
G GOPALAKRISHNA PILLAI Vs. BANK OF BARODA
|
May 31, 2007 |
|
G GOPAN Vs. TONNY VARGHESE
|
November 12, 2007 |
|
G JAIKRISHNAN Vs. STATE OF KERALA
|
July 6, 2007 |
|
G LALITHA Vs. DISTRICT SUPERINTENDENT OF POLICE
|
March 16, 2007 |
|
G M HASSAN Vs. STATE OF KERALA
|
March 16, 2007 |
|
G MOHANAN Vs. LATHIKA
|
February 23, 2007 |
|
G MURALEEDHARA KURUP Vs. MAHATHMA GANDHI UNIVERSITY
|
August 2, 2007 |
|
G P SURESH KUMAR Vs. STATE OF KERALA
|
March 14, 2007 |
|
G RAJENDRAN Vs. V M GOPALA MENON
|
June 4, 2007 |
|
G RAJESH Vs. SUB INSPECTOR OF POLICE
|
February 1, 2007 |
|
G RAMAN NAIR Vs. STATE OF KERALA
|
December 7, 2007 |
|
G RAVI Vs. DIRECTOR GENERAL OF POLICE
|
April 12, 2007 |
|
G SANTHA KUMARI Vs. STATE OF KERALA
|
May 18, 2007 |
|
G SASIKUMAR Vs. SECRETARY TO GOVERNMENT
|
January 5, 2007 |
|
G SATHYMONY Vs. AUTHORISED OFFICER CHIEF MANAGER
|
February 15, 2007 |
|
G SUDHEER Vs. STATE OF KERALA
|
March 30, 2007 |
|
G SURESH KUMAR Vs. STATE OF KERALA
|
March 19, 2007 |
|
G VALSALA DEVI Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
January 3, 2007 |
|
G VIJAYAKUMAR ALIAS NAGENDRA Vs. INTELLIGENCE OFFICER
|
May 24, 2007 |
|
G VIJAYAKUMARI Vs. J MUKUNDAN PILLAI
|
February 6, 2007 |
|
GAIJU Vs. STATE OF KERALA
|
March 27, 2007 |
|
GANESAN ALIAS MUNICHANDI Vs. STATE OF KERALA
|
May 4, 2007 |
|
GANESHAN Vs. VINODAN
|
May 31, 2007 |
|
GANESHAN NAMBOODIRI Vs. STATE OF KERALA
|
April 12, 2007 |
|
GANGADHARAN Vs. PRINCY MANOHARA MANDIRAM
|
April 12, 2007 |
|
GANGADHARAN, S V HARDWARES Vs. A KUMARASWAMY S/O ARUMUGHA KOUNDER
|
January 2, 2007 |
|
GARVASIS @ JIMMY JOHN Vs. STATE OF KERALA
|
February 2, 2007 |
|
GAYA PHARMACEUTICALS Vs. LYKA EXPORTS LTD
|
February 1, 2007 |
|
GAYATHRI V K Vs. STATE OF KERALA
|
March 13, 2007 |
|
GEEJAI CONSTRUCTIONS Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
|
November 28, 2007 |
|
GEETHA Vs. GOKULAM CHITS
|
May 30, 2007 |
|
GEETHA Vs. P K DEVARAJAN
|
April 27, 2007 |
|
GEETHA MOHANKUMAR Vs. STATE OF KERALA
|
February 21, 2007 |
|
GEETHA P. L. Vs. STATE OF KERALA
|
January 5, 2007 |
|
GEETHANJALI NAIR Vs. STATE OF KERALA
|
February 5, 2007 |
|
GEEVARGHESE Vs. WHAMMED ASHRAF
|
August 24, 2007 |
|
GENERAL MANAGER CORPORATE EDUCATIONAL AGENCY OF DISCALCED Vs. STATE OF KERALA
|
July 23, 2007 |
|
GENERAL METALS Vs. T.M. MANOHARAN S/O. T.U. MAKKUNNI
|
September 24, 2007 |
|
GEORGE Vs. DISTRICT COLLECTOR
|
August 3, 2007 |
|
GEORGE BENSON PETER Vs. STATE OF KERALA
|
April 10, 2007 |
|
GEORGE ISAAC Vs. UNION OF INDIA
|
May 25, 2007 |
|
GEORGE K D Vs. M P SCARIA
|
January 9, 2007 |
|
GEORGE KURIAN Vs. STATE OF KERALA
|
May 2, 2007 |
|
GEORGE MATHAI Vs. STATE OF KERALA
|
March 13, 2007 |
|
GEORGE MATHEW Vs. MEENACHIL CO OPERATIVE AGRICULTURE
|
February 2, 2007 |
|
GEORGE MATHEW Vs. GRACY GEORGE
|
July 11, 2007 |
|
GEORGE MATHEW ALIAS SANTHOSH Vs. STATE OF KERALA
|
March 13, 2007 |
|
GEORGE PALAT S/O. ISSAC PALAT Vs. STATE OF KERALA AND SILBA ELIZABETH D/O. M.P. PUNNOOSE
|
March 5, 2007 |
|
GEORGE PYLEE Vs. SABU
|
September 7, 2007 |
|
GEORGE RAPHEAL Vs. THOMAS GEORGE
|
April 11, 2007 |
|
GEORGE S/O GEEVARGHESE Vs. RADHA W/O KRISHNANKUTTY,
|
February 27, 2007 |
|
GEORGE T JOHN Vs. MANAGING DIRECTOR
|
September 14, 2007 |
|
GEORGE T POTTAMKULAM Vs. SOJ MANNAMPLACKEL
|
August 1, 2007 |
|
GEORGE THOMAS EXECUTIVE ENGINEER Vs. KERALA STATE ELECTRICITY BOARD
|
January 3, 2007 |
|
GEORGE XAVIER Vs. SUB INSPECTOR OF POLICE
|
April 9, 2007 |
|
GEORGEKUTTY YOHANNAN Vs. EXCISE INSPECTOR
|
February 19, 2007 |
|
GIBISH CHANDRAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
GIBY GEORGE Vs. MARRIAGE OFFICER PRINCIPAL DISTRICT REGISTRAR
|
March 8, 2007 |
|
GIGI P JOSE Vs. RAGAM S MOHAN
|
February 13, 2007 |
|
GIREESAN Vs. STATE OF KERALA
|
February 5, 2007 |
|
GIREESAN Vs. STATE OF KERALA
|
January 12, 2007 |
|
GIREESH K NATESH Vs. SUB INSPECTOR OF POLICE
|
April 9, 2007 |
|
GIREESH KUMAR PADMANABHAN NAIR Vs. SUB INSPECTOR OF POLICE
|
March 20, 2007 |
|
GIREESH MANI Vs. STATE OF KERALA
|
March 23, 2007 |
|
GIREESH T K Vs. UNION OF INDIA
|
May 11, 2007 |
|
GIRIJA S Vs. SAJAN PETER
|
January 22, 2007 |
|
GIRILAL CHALIAPARAMBIL KUTTAPPAN Vs. MADHAVI
|
February 1, 2007 |
|
GIRISH CHANDRAN Vs. STATE- REPRESENTED BY PUBLIC PROSECUTOR
|
July 10, 2007 |
|
GIRISH KUMAR Vs. STATE OF KERALA
|
October 31, 2007 |
|
GIRISHKUMAR K P Vs. N D SHAJIMON
|
January 10, 2007 |
|
GIRIVASAN Vs. COMMISSIONER OF POLICE
|
May 31, 2007 |
|
GODREJ AND BOYCE MFG CO LTD Vs. STATE OF KERALA
|
January 11, 2007 |
|
GODREJ SARA LEE LTD Vs. ASSISTANT COMMISSIONER
|
December 18, 2007 |
|
GOKUL DAS Vs. VILLAGE OFFICER
|
January 4, 2007 |
|
GOLLINS A.L. Vs. THE COMMISSIONER OF ENTRANCE
|
September 27, 2007 |
|
GOOD EARTH HARMONY OWNERS ASSOCIATION Vs. REVENUE DIVISIONAL OFFICER
|
June 1, 2007 |
|
GOPALA KRISHNAN NAIR Vs. A.T. RAGHUNATH
|
September 19, 2007 |
|
GOPALA PILLAI Vs. STATE OF KERALA
|
January 17, 2007 |
|
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
May 18, 2007 |
|
GOPALAKRISHNAN Vs. FOREST RANGE OFFICER
|
January 3, 2007 |
|
GOPALAKRISHNAN Vs. SURESH
|
November 30, 2007 |
|
GOPALAKRISHNAN ACHARI Vs. STATE OF KERALA
|
January 12, 2007 |
|
GOPALAKRISHNAN ALIAS KRISHNAN Vs. STATE OF KERALA
|
April 12, 2007 |
|
GOPALAKRISHNAN ANANDAKRISHNAN Vs. FR CHACKO KANJOOPARAMBIL SDB
|
January 5, 2007 |
|
GOPALAKRISHNAN AYYAPPAN Vs. STATE OF KERALA
|
February 1, 2007 |
|
GOPALAKRISHNAN K Vs. CHIEF MANAGER
|
February 9, 2007 |
|
GOPALAN Vs. STATE OF KERALA
|
January 12, 2007 |
|
GOPALAN ADHICHAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
GOPALAN CHATHAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
GOPALAN CHATHAN Vs. STATE OF KERALA
|
February 2, 2007 |
|
GOPAN ALIAS GOPAKUMAR Vs. STATE OF KERALA
|
June 11, 2007 |
|
GOPAN PADMANABHAN Vs. STATE OF KERALA
|
March 2, 2007 |
|
GOPI C R RAMAN Vs. O G SUNIL
|
March 28, 2007 |
|
GOPIKARAMANAN Vs. P K BHASKARAN NAIR
|
February 8, 2007 |
|
GOPINATHA KINI Vs. SUPERINTENDENT OF POLICE
|
March 22, 2007 |
|
GOPINATHAN Vs. STATE OF KERALA
|
July 31, 2007 |
|
GOPINATHAN Vs. PANKAJAKSHY AMMA
|
February 22, 2007 |
|
GOPINATHAN NAIR Vs. STATE OF KERALA
|
March 23, 2007 |
|
GOSRI CHIT FUNDS P A CO Vs. MOHAMED AFSAL
|
January 22, 2007 |
|
GOVINDJAYAN Vs. ARYA SANJEEV
|
February 22, 2007 |
|
GRACY LEELAKUMARI Vs. SANTHA D/O. GRACY
|
November 7, 2007 |
|
GRAMOX PAPER AND BOARDS LTD Vs. STATE OF KERALA
|
January 23, 2007 |
|
GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD Vs. STATE OF KERALA
|
May 29, 2007 |
|
GUJARAT SIDHEE CEMENT LIMITED Vs. R SREEKUMAR
|
May 29, 2007 |
|
GURU SUMAN ALIAS SUMAN Vs. STATE OF KERALA
|
May 18, 2007 |
|
GURUDARSHAN CHARITABLE TRUST Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY
|
April 11, 2007 |
|
GURUKRIPA ASSOCIATES Vs. SECRETARY GREATER COCHIN
|
June 1, 2007 |
|
GURUPRASAD Vs. STATE OF KERALA
|
January 11, 2007 |
|
H D F C Vs. ANILESH
|
October 29, 2007 |
|
H LUCKMAN Vs. RAMESH CHANDRAN M
|
February 19, 2007 |
|
H N PADMANABHA HEGDE Vs. SUNEETHA J RAO
|
January 17, 2007 |
|
HABEEB BASHEER Vs. STATE OF KERALA
|
February 19, 2007 |
|
HABEEB K Vs. S H O IRRIKKUR POLICE STATION
|
March 13, 2007 |
|
HABEEB K IBRAHIM Vs. S H O IRRIKKUR POLICE STATION
|
March 27, 2007 |
|
HAFSAL A Vs. TAHSILDAR NILAMBUR MALAPPURAM
|
May 15, 2007 |
|
HAIDERALI MUHAMMED KUTTY Vs. S I OF POLICE
|
January 15, 2007 |
|
HAJEESH ALIAS BAVOOTTY Vs. STATE OF KERALA
|
May 24, 2007 |
|
HAJIRA BEGUMW Vs. BINO THOMAS MANAGING DIRECTOR
|
March 20, 2007 |
|
HAKKIM ALIAS LUKNUMUL HAKKIM Vs. STATE OF KERALA
|
February 13, 2007 |
|
HAMEED HAJI Vs. GENERAL MANAGER
|
January 23, 2007 |
|
HAMEED UNEEN HAJI Vs. PADMANABHAN ALIAS UNNI
|
January 24, 2007 |
|
HAMSA Vs. SUB INSPECTOR OF POLICE
|
April 11, 2007 |
|
HAMSA MOIDUNNI Vs. ASSISTANT REGISTRAR OF CO OPERATIVE
|
February 2, 2007 |
|
HAMSAKOYA Vs. ADMINISTRATOR KAVARATTI ISLAND
|
August 22, 2007 |
|
HANEEFA Vs. STATE OF KERALA
|
February 6, 2007 |
|
HANEEFA Vs. STATE OF KERALA
|
February 20, 2007 |
|
HANEEFA S/O. KUNCHEEDU Vs. STATE OF KERALA
|
September 14, 2007 |
|
HAREENDRAN PILLAI Vs. PUSHPALATHA
|
February 2, 2007 |
|
HAREESH NARAYANAN EZHUTHACHAN Vs. STATE OF KERALA
|
February 8, 2007 |
|
HAREESHCHANDRA M Vs. STATE OF KERALA
|
February 7, 2007 |
|
HARIDAS Vs. S I OF POLICE
|
February 1, 2007 |
|
HARIDASAN MUTHUKOTE Vs. STATE OF KERALA AND ORS.
|
March 5, 2007 |
|
HARIHARAN ALIAS HARI Vs. STATE OF KERALA
|
February 12, 2007 |
|
HARIKRISHNAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
HARIKUMAR Vs. STATE OF KERALA
|
May 23, 2007 |
|
HARIKUMAR ALIAS HARI Vs. STATE OF KERALA
|
May 4, 2007 |
|
HARIKUMAR ALIAS HARI Vs. STATE OF KERALA
|
January 3, 2007 |
|
HARIKUMAR SUKUMARAN NAIR Vs. STATE OF KERALA
|
March 23, 2007 |
|
HARIKUMAR THAMPI Vs. STATE OF KERALA
|
March 23, 2007 |
|
HARILAL Vs. STATE OF KERALA
|
March 22, 2007 |
|
HARILAL Vs. T D PREETHA
|
March 28, 2007 |
|
HARILAL ALIAS MANIKUTTAN Vs. STATE OF KERALA
|
September 11, 2007 |
|
HARIPRASAD R S Vs. STATE OF KERALA
|
January 3, 2007 |
|
HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
|
July 24, 2007 |
|
HARRISONS MALAYALAM LTD Vs. STATE OF KERALA
|
August 24, 2007 |
|
HASAN KHANI RAWTHER Vs. MUHAMMED RAWTHER
|
October 18, 2007 |
|
HASSAN MOIDEENKUTTY Vs. STATE OF KERALA
|
March 12, 2007 |
|
HCL INFO SYSTEMS LIMITED Vs. ANIL KUMAR
|
May 25, 2007 |
|
HEMACHANDRAN Vs. STATE OF KERALA
|
March 22, 2007 |
|
HENA RAJ Vs. P S VIJAYAN
|
January 5, 2007 |
|
HENTRY YESUDAS Vs. P SEKHAR
|
January 12, 2007 |
|
HIGHWAY CONTRACTORS Vs. SALES TAX OFFICER AND ORS.
|
July 26, 2007 |
|
HILALUDHEEN ABOOBACKER Vs. TAHSILDAR ERNAD
|
May 11, 2007 |
|
HILARI MACHATO S/O. JOSEPH MACHATO AND CHANDRASSEKHARAN S/O. SUBHA Vs. STATE
|
August 16, 2007 |
|
HILL WOOD TRADERS Vs. THE INTELLIGENCE OFFICER (IB) AND THE COMMISSIONER OF COMMERCIAL TAXES
|
March 8, 2007 |
|
HINDUSTAN FOUNDRY PRODUCTS Vs. GENERAL SECRETARY TRICHUR ENGG WORKERS UNION
|
March 30, 2007 |
|
HINDUSTAN LEVER LTD Vs. FOOD INSPECTOR
|
October 18, 2007 |
|
HOTEL AND ALLIED TRADES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 11, 2007 |
|
HOTEL ASOKA Vs. COMMERCIAL TAX OFFICER
|
September 28, 2007 |
|
HOTEL MAYURA MANNUTHY Vs. COMMERCIAL TAX OFFICER
|
March 22, 2007 |
|
HOTEL SAPPHIRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 9, 2007 |
|
HOUSING DEVELOPMENT FINANCE CORPORATION Vs. KANISAN PARAMBIL KELU
|
October 29, 2007 |
|
HUBERT PEYOLI Vs. ABUSALI
|
July 6, 2007 |
|
HUBERT PEYOLI Vs. M ABUSALI
|
July 9, 2007 |
|
HUSSAIN Vs. STATE OF KERALA
|
May 31, 2007 |
|
HUSSAIN BAPPU Vs. STATE OF KERALA
|
January 17, 2007 |
|
HYDRU MOHAMMED Vs. DISTRICT COLLECTOR
|
January 5, 2007 |
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I C SHANIL KUMAR Vs. STATE OF KERALA
|
February 15, 2007 |
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IBNUBIN SHIYAD Vs. SUB INSPECTOR OF POLICE
|
March 1, 2007 |
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IBRAHIM AHMED Vs. STATE OF KERALA
|
March 23, 2007 |
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IBRAHIMKUTTY Vs. STATE OF KERALA
|
February 22, 2007 |
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IBRAHIMKUTTY KUNJUMOHAMMED KURIKKAL Vs. STATE OF KERALA
|
April 11, 2007 |
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IBRAHIMKUTTY THONDALIL VEEDU Vs. STATE OF KERALA
|
March 20, 2007 |
|
IMBICHI ALI Vs. SUB INSPECTOR OF POLICE
|
February 20, 2007 |
|
IMMANUEL JUSTINE Vs. SREEVIDYA K P
|
March 13, 2007 |
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IMPEX CORPORATION Vs. ELENJIKAL AQUAMARINE EXPORTS LTD
|
October 9, 2007 |
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IMTHIAS AHAMMED Vs. STATE OF KERALA
|
February 7, 2007 |
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INDIAN BANK AND THE AUTHORISED OFFICER Vs. P.K. JAYAPRAKASH AND UNION OF INDIA (UOI)
|
July 30, 2007 |
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INDIRA M B Vs. TRAVANCORE DEVASWOM BOARD
|
February 5, 2007 |
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INDIRAMMA Vs. STATE OF KERALA
|
May 31, 2007 |
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ING VYASYA BANK LTD Vs. STATE OF KERALA
|
September 27, 2007 |
|
INSPECTOR GENERAL OF POLICE V M Vs. RAGHAVAN
|
November 30, 2007 |
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INSPECTOR OF POLICE Vs. K K JOSEPH
|
January 15, 2007 |
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INSTITUTE OF SOCIAL WELFARE Vs. P RAJKUMAR
|
January 23, 2007 |
|
INTEGRATED MEDICAL SYSTEMS Vs. THE INTELLIGENCE OFFICER,
|
September 5, 2007 |
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INTELLIGENCE OFFICER Vs. HAMEED ALI
|
March 23, 2007 |
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INTER DENOMINATIONAL CHRISTIAN FELLOWSHIP Vs. NARAYANAN
|
September 18, 2007 |
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IRENE RACHEL JONES Vs. STATE OF KERALA
|
May 2, 2007 |
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ISMAIL Vs. STATE OF KERALA
|
March 20, 2007 |
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ISMAIL ALIAS ISMU Vs. STATE OF KERALA
|
January 12, 2007 |
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ISMAIL PILLAI MOHAMMED HANEEFA Vs. MOHAMMEDEDALI VAIDYAN IBRAHIM KUNJU VAIDYAN
|
June 28, 2007 |
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ISMAIL PILLAI MOHAMMED HANEEFA Vs. MOHAMMEDALI VAIDYAN IBRAHIM KUNJU VAIDYAN
|
June 18, 2007 |
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ISSAC C ROY Vs. COMMR OF INCOME TAX
|
January 8, 2007 |
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ISSAC JOHN Vs. M V MANI
|
January 5, 2007 |
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ISSAC V PAUL Vs. VELIYANNOOR GRAMA PANCHAYAT
|
April 17, 2007 |
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J BHAVANI PILLAI Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 10, 2007 |
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J D T ISLAM ORPHANAGE COMMITTEE Vs. ASSISTANT ENGINEER KSEB
|
June 6, 2007 |
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J L CONSTRUCTIONS Vs. BHUPENDRA H ZAVERI
|
May 29, 2007 |
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J PRABHATHIAMMA Vs. STATE OF KERALA
|
September 20, 2007 |
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J RAGINI Vs. KERALA TOURISM DEVELOPMENT
|
January 1, 2007 |
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J SANTHOSH Vs. STATE OF KERALA
|
January 1, 2007 |
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J SAROJINI Vs. NARAYANI SAROJINI
|
November 20, 2007 |
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J SREEDEVI AMMA SENIOR ASSISTANT Vs. STATE BANK OF INDIA
|
March 23, 2007 |
|
J V J LIQUORS Vs. SALES TAX OFFICER
|
January 31, 2007 |
|
JABBAR Vs. STATE OF KERALA
|
February 20, 2007 |
|
JACOB Vs. THOMAS
|
February 15, 2007 |
|
JACOB Vs. VIRONI
|
August 21, 2007 |
|
JACOB C D Vs. DEVADASS
|
May 30, 2007 |
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JACOB THOMAS ARIKUPURAM, Vs. THE STATE OF KERALA,
|
December 6, 2007 |
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JAFFAR Vs. STATE OF KERALA
|
May 23, 2007 |
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JAI KRISHNAN Vs. STATE OF KERALA
|
July 6, 2007 |
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JALAJAMMA P. S. Vs. STATE OF KERALA
|
February 12, 2007 |
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JALAL RAJ Vs. STATE OF KERALA
|
May 18, 2007 |
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JALALUDEEN A Vs. STATE OF KERALA
|
March 7, 2007 |
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JAMEELA Vs. STATE OF KERALA
|
November 21, 2007 |
|
JAMES K.J. S/O. K.P. JOHN AND VALSAN V.K. Vs. GOVERNMENT OF KERALA AND ORS.
|
August 18, 2007 |
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JAMES P MATHEW Vs. RANNI BLOCK RURAL HOUSING
|
January 2, 2007 |
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JANAB HANEEFA Vs. KACHIMEMAN NURANI MOSQUE
|
March 22, 2007 |
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JANAKI Vs. SUB INSPECTOR OF POLICE
|
January 2, 2007 |
|
JANAKI DAMODHARAN Vs. DISTRICT COLLECTOR
|
January 24, 2007 |
|
JANARDANAN THEVAN Vs. STATE OF KERALA
|
February 23, 2007 |
|
JANATHA DRUGS Vs. MAITHRI CONSTRUCTION
|
September 24, 2007 |
|
JANATHA WOOD CRAFTS Vs. STATE OF KERALA
|
November 23, 2007 |
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JANCY JAMES Vs. STATE OF KERALA
|
March 16, 2007 |
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JANCY RITAMMA GEORGE ALIAS JANCY AVARAN Vs. JAMES K AVARAN
|
February 6, 2007 |
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JANCY SEBASTIAN Vs. SIDO MOHAN KERALA LIMITED
|
May 30, 2007 |
|
JAPHET BABU Vs. STATE OF KERALA
|
January 12, 2007 |
|
JAS AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 24, 2007 |
|
JASIM ALIAS ANIYAN KUNJU Vs. STATE OF KERALA
|
March 27, 2007 |
|
JAVAD HUSSAIN Vs. STATE OF KERALA
|
April 12, 2007 |
|
JAYA JEWELLERS Vs. THE STATE OF KERALA
|
September 20, 2007 |
|
JAYA JOSE Vs. STATE OF KERALA AND ORS
|
October 25, 2007 |
|
JAYACHANDRAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
JAYACHANDRAN Vs. STATE OF KERALA
|
May 18, 2007 |
|
JAYACHANDRAN THEYYAN NAIR Vs. STATE OF KERALA
|
March 22, 2007 |
|
JAYAKUMAR Vs. STATE OF KERALA
|
April 27, 2007 |
|
JAYAKUMAR Vs. STATE OF KERALA
|
July 11, 2007 |
|
JAYAKUMAR @ KOLUSU JAYAN Vs. STATE OF KERALA
|
August 21, 2007 |
|
JAYAKUMAR ALIAS BIJU Vs. STATE OF KERALA
|
February 19, 2007 |
|
JAYAKUMAR KRISHNAN NAIR Vs. SPECIAL TAHSILDAR
|
January 22, 2007 |
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JAYAKUMAR T V Vs. SUPERINTENDENT OF POLICE
|
May 28, 2007 |
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JAYALAKSHMI D Vs. CIRCLE INSPECTOR OF POLICE
|
February 13, 2007 |
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JAYAN Vs. STATE OF KERALA
|
March 15, 2007 |
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JAYAN Vs. STATE OF KERALA
|
May 30, 2007 |
|
JAYAN Vs. STATE OF KERALA
|
March 21, 2007 |
|
JAYAN Vs. STATE OF KERALA
|
March 29, 2007 |
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JAYAN ALIAS PANTHAM JAYAN Vs. STATE OF KERALA
|
May 18, 2007 |
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JAYAN GOPALAN Vs. STATE OF KERALA
|
January 23, 2007 |
|
JAYAN K K Vs. STATE OF KERALA
|
March 22, 2007 |
|
JAYAN THANKAPPAN Vs. STATE OF KERALA
|
January 22, 2007 |
|
JAYAPRAKASAN PILLAI Vs. STATE OF KERALA
|
April 12, 2007 |
|
JAYAPRASAD Vs. REJIMON PHILIP
|
August 6, 2007 |
|
JAYARAJ K NAIR Vs. CRIME BRANCH CID
|
April 27, 2007 |
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JAYASREE Vs. RADHAMANI AMMA
|
May 23, 2007 |
|
JAYASREE SASIDHARAN PILLAI Vs. SURENDRAN PILLAI
|
February 1, 2007 |
|
JEENA Vs. P V HAREENDRAN
|
June 1, 2007 |
|
JEEVANKUMART Vs. STATE OF KERALA
|
May 30, 2007 |
|
JENNY K PAUL Vs. TOMY THOMAS
|
March 23, 2007 |
|
JERI FERNANDEZ Vs. STATE OF KERALA
|
March 28, 2007 |
|
JERRY MATHEW SAM Vs. ELANTHOOR BLOCK PANCHAYAT
|
February 7, 2007 |
|
JHONEY JOSEPH Vs. STATE OF KERALA
|
January 4, 2007 |
|
JIBI ALIAS JIBESH Vs. STATE OF KERALA
|
May 24, 2007 |
|
JIBU ALIAS JAYARAJ Vs. STATE OF KERALA
|
February 19, 2007 |
|
JIJU T MATHEW Vs. STATE OF KERALA
|
February 1, 2007 |
|
JINACHANDRAN Vs. SUB INSPECTOR OF POLICE
|
February 9, 2007 |
|
JINAN Vs. SPECIAL TAHASILDAR R R
|
August 8, 2007 |
|
JOBINI T CHACKO Vs. STATE OF KERALA
|
March 28, 2007 |
|
JOBINSE PAUL Vs. V PRABHAKARAN
|
May 29, 2007 |
|
JOBY Vs. STATE OF KERALA
|
May 28, 2007 |
|
JOBY Vs. STATE OF KERALA
|
March 21, 2007 |
|
JOBY Vs. COCHIN DEVASWOM BOARD
|
January 5, 2007 |
|
JOBY VARGHESE Vs. STATE OF KERALA
|
February 13, 2007 |
|
JOE MANUAL ALIAS JOMON Vs. STATE OF KERALA
|
February 7, 2007 |
|
JOGGY JOSEPH Vs. STATE OF KERALA
|
March 20, 2007 |
|
JOHN Vs. STATE OF KERALA
|
August 10, 2007 |
|
JOHN ABRAHAM Vs. PINDIMANA GRAMA PANCHAYAT
|
June 20, 2007 |
|
JOHN ESTHAPPAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
JOHN JEFRY TENNYSON Vs. VIVIAN AND N. PUSHPAKUMARAN NAIR
|
September 11, 2007 |
|
JOHN MATHAI Vs. V PRASAD
|
May 30, 2007 |
|
JOHN MATHEW IRADA VADAKKETHIL Vs. DEPUTY INSPECTOR GENERAL OF POLICE
|
February 6, 2007 |
|
JOHN PAUL Vs. SUB INSPECTOR OF POLICE
|
February 1, 2007 |
|
JOHN PAUL, P. Vs. SOMAN
|
August 14, 2007 |
|
JOHN ROSE Vs. STATE OF KERALA
|
January 10, 2007 |
|
JOHN SEBASTIAN PUTHENVEETTIL Vs. IRE LOADING UNLOADING WORKERS WELFARE
|
March 13, 2007 |
|
JOHN SIMON Vs. T H MOHAMMED KUNJU
|
February 9, 2007 |
|
JOHNSON Vs. EASY KURIES AND LOANS PVT LTD
|
February 1, 2007 |
|
JOHNSON Vs. PREMJITH
|
August 16, 2007 |
|
JOHNSON KANADAN Vs. PATEL SAW MILL
|
November 2, 2007 |
|
JOHNSON STANLEY Vs. STATE OF KERALA
|
April 27, 2007 |
|
JOHNY Vs. STATE OF KERALA
|
January 12, 2007 |
|
JOHNY ANTONY Vs. ANTONY JOHN
|
February 2, 2007 |
|
JOHNY JOSEPH Vs. STATE OF KERALA
|
August 14, 2007 |
|
JOHNY PARANJUKUTTY Vs. KURUMBA
|
January 22, 2007 |
|
JOICE THOMAS Vs. STATE OF KERALA
|
January 22, 2007 |
|
JOJI JOSE Vs. GEORGE THOMAS
|
February 2, 2007 |
|
JOJI K MAMMEN Vs. SHEENU THOMAS
|
April 12, 2007 |
|
JOLLY ANTONY MATHAI Vs. STATE OF KERALA
|
January 4, 2007 |
|
JOLLY PAPPACHAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
JOMI C NIDHEERI Vs. ELANJI GRAMA PANCHAYAT
|
March 5, 2007 |
|
JOSE Vs. JOY P C
|
March 21, 2007 |
|
JOSE Vs. STATE OF KERALA
|
May 30, 2007 |
|
JOSE ALIAS BABU Vs. STATE OF KERALA
|
February 27, 2007 |
|
JOSE ANTONY Vs. CIRCLE INSPECTOR OF POLICE
|
April 9, 2007 |
|
JOSE CHEMBERY DEVASSIA Vs. KANNUR MUNICIPALITY
|
January 23, 2007 |
|
JOSE GEORGE Vs. DEPUTY TRANSPORT COMMISSIONER
|
May 2, 2007 |
|
JOSE JOHN Vs. STATE OF KERALA
|
February 22, 2007 |
|
JOSE JOSEPH Vs. KOYAKUTTY SAIDU
|
January 5, 2007 |
|
JOSE K VARGHESE Vs. STATE OF KERALA
|
May 29, 2007 |
|
JOSE MAVELI Vs. STATE OF KERALA
|
March 22, 2007 |
|
JOSE MAVELI Vs. STATE OF KERALA
|
February 9, 2007 |
|
JOSE MAVELI DIRECTOR JANA SEVA SISU BHAVAN Vs. STATE OF KERALA
|
April 13, 2007 |
|
JOSE P VARGHESE Vs. GEEVARGHESE S PLATHOTTAM ALIAS BABU
|
May 30, 2007 |
|
JOSE PHILIP Vs. ANSARI PEERUMOIDEEN
|
January 8, 2007 |
|
JOSE SEBY K S Vs. MAHATMA GANDHI UNIVERSITY
|
March 19, 2007 |
|
JOSE SILAS Vs. STATE OF KERALA
|
March 23, 2007 |
|
JOSE THOMAS Vs. STATE OF KERALA
|
April 4, 2007 |
|
JOSE THOMAS Vs. STATE OF KERALA
|
April 27, 2007 |
|
JOSE THOMAS Vs. DISTRICT COLLECTOR
|
February 6, 2007 |
|
JOSE VARGHESE Vs. SALY THOMAS AND JOHN VARGHESE
|
August 24, 2007 |
|
JOSEPH Vs. DEVASSIA
|
October 24, 2007 |
|
JOSEPH Vs. SPECIAL TAHSILDAR
|
August 24, 2007 |
|
JOSEPH ALIAS JOY Vs. STATE OF KERALA
|
March 1, 2007 |
|
JOSEPH ALIAS KUNJACHAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
JOSEPH JOHN Vs. DISTRICT LK
|
June 28, 2007 |
|
JOSEPH MICHEAL RAJAMONY FERNANDO Vs. STATE OF KERALA
|
January 11, 2007 |
|
JOSEPH VARGHESE Vs. STATE OF KERALA
|
April 13, 2007 |
|
JOSH R Vs. STATE OF KERALA
|
February 15, 2007 |
|
JOSHI KALLAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
JOSHY NAMBUDAKAM Vs. STATE OF KERALA
|
July 24, 2007 |
|
JOY Vs. D E O KOTHAMANGALAM
|
June 21, 2007 |
|
JOY CHAKKAPPAN Vs. STATE OF KERALA
|
March 20, 2007 |
|
JOY JOSEPH S/O. JOSEPH AND ORS. Vs. GEOLOGIST
|
November 21, 2007 |
|
JOY MATHEW Vs. STATE OF KERALA
|
February 7, 2007 |
|
JOY MICHAEL Vs. K T JOSEPH
|
January 9, 2007 |
|
JOY VARGHESE Vs. LEELAMMA
|
February 27, 2007 |
|
JOY VARKEY Vs. STATE OF KERALA
|
April 27, 2007 |
|
JUBY THOMAS Vs. STATE OF KERALA
|
February 19, 2007 |
|
JUDE K C Vs. STATE OF KERALA
|
February 19, 2007 |
|
JUDE MANAGING PARTNER Vs. BINOY D SAM
|
May 29, 2007 |
|
JUDES RAPPEL Vs. ANTONY PAPPACHAN
|
February 2, 2007 |
|
JUNAIDH Vs. K R FINANCIERS
|
February 23, 2007 |
|
JUSTINE Vs. STATE OF KERALA
|
April 9, 2007 |
|
JYOTHISH KUMAR Vs. STATE OF KERALA
|
March 28, 2007 |
|
K A ABDUL HAMEED Vs. STATE OF KERALA
|
May 30, 2007 |
|
K A JOSE Vs. P V THOMAS
|
January 22, 2007 |
|
K A JOSEPH Vs. UNNI CHANDI
|
March 29, 2007 |
|
K A LAWRENCE Vs. STATE OF KERALA
|
February 14, 2007 |
|
K A MATHEW Vs. STATE OF KERALA
|
March 1, 2007 |
|
K A MUHAMMED Vs. STATE OF KERALA
|
March 29, 2007 |
|
K A PHILIP Vs. RETURNING OFFICER KOOTHUPARAMBA
|
December 3, 2007 |
|
K A PRADEEP Vs. BRANCH MANAGAER NEDUNGADI BANK LTD
|
July 27, 2007 |
|
K A SANTHOSH Vs. KERALA CO OPERATIVE TRIBUNAL
|
January 24, 2007 |
|
K A SOSAMMA Vs. P T PAULOSE
|
May 30, 2007 |
|
K A THOMAS Vs. UNION OF INDIA
|
May 29, 2007 |
|
K ABDUL LATHEEF Vs. STATE OF KERALA
|
April 13, 2007 |
|
K ABDUL LATHEEF Vs. SHARAF
|
January 3, 2007 |
|
K ABOOBACKER Vs. STATE OF KERALA
|
January 4, 2007 |
|
K AJITHKUMAR Vs. RADHAKRISHNAN
|
May 31, 2007 |
|
K ALAMI Vs. DISTRICT COLLECTOR
|
January 10, 2007 |
|
K ALAVIKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE
|
March 28, 2007 |
|
K B RAJEEV Vs. STATE OF KERALA
|
March 20, 2007 |
|
K BABU S/O UGGAPPA POOJARI Vs. STATE OF KERALA
|
October 18, 2007 |
|
K BADAR ALIAS BADARUDHEEN Vs. STATE OF KERALA
|
April 9, 2007 |
|
K BALAKRISHNAN Vs. P A SADHASIVAN
|
May 31, 2007 |
|
K BALARAMAN Vs. STATE OF KERALA
|
February 13, 2007 |
|
K BHADAR Vs. STATE OF KERALA
|
May 31, 2007 |
|
K C DEVAKUMAR Vs. STATE OF KERALA
|
January 9, 2007 |
|
K C FAROOQUE Vs. STATE OF KERALA
|
February 19, 2007 |
|
K C JAYANTH Vs. STATE OF KERALA
|
May 30, 2007 |
|
K C MATHEW Vs. SUB INSPECTOR OF POLICE
|
March 21, 2007 |
|
K C VIJAYAN Vs. SECRETARY MELARKODE GRAMA PANCHAYAT
|
March 23, 2007 |
|
K CHANDRASEKHARAN Vs. STATE OF KERALA
|
February 13, 2007 |
|
K CHANDRIKA Vs. STATE OF KERALA
|
February 13, 2007 |
|
K CHELLAPPAN NAIR Vs. TALUK LAND BOARD PALAKKAD
|
November 21, 2007 |
|
K DAMODARAN NARI Vs. K RAVINDRAN
|
March 23, 2007 |
|
K DEVANAND RAO Vs. RAJESWARI
|
January 2, 2007 |
|
K DILIP KUMAR Vs. S V SASIKUMAR
|
April 27, 2007 |
|
K DINESH Vs. DISTRICT SUPERINTENDENT OF POLICE
|
April 12, 2007 |
|
K E EAPEN Vs. K G REETHA
|
January 23, 2007 |
|
K E GEORGE Vs. K K REGHU
|
January 23, 2007 |
|
K E JOSE Vs. STATE OF KERALA
|
April 11, 2007 |
|
K E JOSE Vs. STATE OF KERALA
|
March 27, 2007 |
|
K E MOHANAN Vs. STATE OF KERALA
|
February 2, 2007 |
|
K F SIMON Vs. STATE OF KERALA
|
February 6, 2007 |
|
K G BINDU Vs. DIRECTOR OF PUBLIC INSTRUCTIONS THIRUVANANTHAPURAM
|
September 11, 2007 |
|
K G ELDO Vs. KERALA TODDY WORKERS WELFARE FUND
|
January 3, 2007 |
|
K G NAVABJHAN Vs. STATE OF KERALA
|
March 12, 2007 |
|
K G PREMSHANKER Vs. INSPECTOR OF POLICE
|
October 4, 2007 |
|
K G PURSHOTHAMAN Vs. KERALA STATE ELECTRICITY BOARD
|
April 11, 2007 |
|
K G RAMASWAMY Vs. E V AKILA
|
January 22, 2007 |
|
K G SADASIVAN Vs. JOINT REGISTRAR
|
November 16, 2007 |
|
K G SANTHOSH Vs. GEEVARGHESE BABU
|
January 10, 2007 |
|
K G SATHISH BABU Vs. VIJAYA BANK
|
April 12, 2007 |
|
K G SURESH KUMAR Vs. N SUDHAKARAN
|
March 30, 2007 |
|
K GANGADHARAN Vs. STATE OF KERALA
|
January 3, 2007 |
|
K GOPALAKRISHNAN Vs. A C THOMAS
|
January 11, 2007 |
|
K GOVINDANKUTTY MENON Vs. REENA
|
June 5, 2007 |
|
K H ISMAIL SHERIF Vs. C B NIJESH
|
January 2, 2007 |
|
K HARIHARAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
K HASSAINAR Vs. STATE OF KERALA
|
March 20, 2007 |
|
K I KURIAKOSE Vs. ANGAMALY MUNICIPALITY
|
March 28, 2007 |
|
K J ANTONY Vs. STATE OF KERALA
|
January 24, 2007 |
|
K J BIJU Vs. CIRCLE INSPECTOR OF EXCISE
|
February 7, 2007 |
|
K J JOHNSON Vs. STATE OF KERALA
|
January 10, 2007 |
|
K J JOSE Vs. ASHRAFF MOHAMMED
|
March 20, 2007 |
|
K J PREETHA Vs. U K SHYAMALAVALLY
|
January 4, 2007 |
|
K J VINCENT ALIAS PAPPAN Vs. STATE OF KERALA
|
March 22, 2007 |
|
K JOHN DOMINIC Vs. ASSISTANT REGISTRAR OF CO OPERATIVE
|
February 2, 2007 |
|
K K AYYAPPAN KUTTY Vs. MAHARASHTRA APEX CORPORATION
|
May 18, 2007 |
|
K K GEORGE Vs. STATE OF KERALA
|
March 23, 2007 |
|
K K KHADEEJABI Vs. MAJEED
|
May 18, 2007 |
|
K K LALITHA Vs. STATE OF KERALA
|
September 20, 2007 |
|
K K LOHINATHAN Vs. CIRCLE INSPECTOR OF POLICE
|
May 29, 2007 |
|
K K MUHAMMED SAGEER Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 21, 2007 |
|
K K PUSHPAKARAN Vs. UNION OF INDIA
|
November 26, 2007 |
|
K K RAMACHANDRAN MASTER Vs. K JYOTHILAL
|
February 22, 2007 |
|
K K RAVEENDRAN NAMBIAR Vs. P V PRABHAKARAN
|
January 5, 2007 |
|
K K RAVI Vs. V D KUTTAPPAN
|
May 29, 2007 |
|
K K RUGMINIAMMA Vs. C U MATHAI
|
January 5, 2007 |
|
K K SADANANDAN Vs. M BEENA
|
May 29, 2007 |
|
K K SANITHA Vs. ASSISTANT EDUCATIONAL OFFICER
|
May 31, 2007 |
|
K K SASIDHARAN Vs. STATE OF KERALA
|
January 17, 2007 |
|
K K SASIDHARAN Vs. DIRECTOR OF PANCHAYATS
|
February 5, 2007 |
|
K K SATHEESH Vs. STATE OF KERALA
|
January 5, 2007 |
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K K SETHUMADHAVAN Vs. EXCISE INSPECTOR
|
February 9, 2007 |
|
K K SUHARA Vs. SATE OF KERALA
|
May 28, 2007 |
|
K K SUMANGALA TEACHER Vs. USHA TEACHER
|
June 14, 2007 |
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K K SURYANARAYANAN Vs. KERALA STATE ELECTRICITY BOARD
|
February 5, 2007 |
|
K K VENUGOPAL Vs. STATE OF KERALA
|
November 7, 2007 |
|
K KANAKACHANDRAN Vs. STATE OF KERALA
|
February 22, 2007 |
|
K KRISHNA DAS Vs. DEPUTY GENERAL MANAGER
|
March 21, 2007 |
|
K LATHA BABU Vs. STATE OF KERALA
|
January 5, 2007 |
|
K M ABBASS Vs. COMMERCIAL TAX OFFICER
|
May 2, 2007 |
|
K M ABDUL RAHIMAN Vs. SPECIAL TAHSILDAR
|
January 18, 2007 |
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K M ASIKU RAHIMAN Vs. E K ABOOBACKER
|
February 2, 2007 |
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K M BASHEER Vs. KANNUR RAJAN
|
January 8, 2007 |
|
K M BASHEER Vs. TRIE TEE TRADING COMPANY LTD
|
August 21, 2007 |
|
K M JOY UPSA Vs. DISTRICT EDUCATIONAL OFFICER
|
June 21, 2007 |
|
K M MARIAM Vs. STATE OF KERALA
|
February 20, 2007 |
|
K M MEHABOOB Vs. STATE OF KERALA
|
January 5, 2007 |
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K M MOHAMMED SALIM Vs. STATE OF KERALA
|
May 28, 2007 |
|
K M MOHANAN Vs. DISTRICT COLLECTOR
|
May 29, 2007 |
|
K M MUSTHAFA Vs. SUB INSPECTOR OF POLICE
|
March 20, 2007 |
|
K M SADASIVAN Vs. STATE OF KERALA
|
January 23, 2007 |
|
K M SIDDIQUE Vs. DEPUTY TAHSILDAR
|
December 1, 2007 |
|
K M SIRAJ Vs. REGIONAL TRANSPORT OFFICER
|
July 30, 2007 |
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K M UNNIKRISHNAN Vs. DEVASWOM COMMISSIONER
|
March 30, 2007 |
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K M YOUSEF Vs. STATE OF KERALA
|
January 16, 2007 |
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K MARIAPPAN Vs. REVENUE SECRETARY
|
January 10, 2007 |
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K MOHANDAS Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
June 4, 2007 |
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K MOHANDAS Vs. STATE OF KERALA
|
August 23, 2007 |
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K MOHANDAS NAYAK Vs. KUMBALA GRAMA PANCHAYAT
|
September 7, 2007 |
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K MUHAMMEDALI NAHA Vs. ZEENATHALI BAPPU
|
March 12, 2007 |
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K NAFEESA Vs. ADDITIONAL DISTRICT MAGISTRATE
|
January 4, 2007 |
|
K NOUFAL IBRAHIM Vs. STATE OF KERALA
|
January 9, 2007 |
|
K O DEVASSIA Vs. JOY GEORGE
|
January 22, 2007 |
|
K O PRAVEEN BABU Vs. K P MOHANAN
|
February 8, 2007 |
|
K P ABOOBACKER Vs. SUB INSPECTOR OF POLICE
|
May 28, 2007 |
|
K P AJITHKUMAR Vs. STATE OF KERALA
|
March 27, 2007 |
|
K P ELIKUTTY Vs. STATE OF KERALA
|
January 15, 2007 |
|
K P GEORGE Vs. LAL JOHN
|
April 4, 2007 |
|
K P GOPINATH Vs. K PADMANABHAN
|
November 19, 2007 |
|
K P HABEEB Vs. S I OF POLICE
|
April 10, 2007 |
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K P HAMSA Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
September 25, 2007 |
|
K P JOSEPH Vs. C S RATHEESHKUMAR
|
May 29, 2007 |
|
K P MOHAMMAD ALI HAJI Vs. S RASITHA
|
April 13, 2007 |
|
K P MOHANAN Vs. STATE OF KERALA
|
February 19, 2007 |
|
K P MUHAMMED SAYID Vs. STATE OF KERALA
|
February 12, 2007 |
|
K P MURALEEDHARAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
K P RAJAN NAIR Vs. AYROOR GRAMA PANCHAYAT
|
March 28, 2007 |
|
K P SANTHOSH Vs. STATE OF KERALA
|
January 22, 2007 |
|
K P SASEENDRAN Vs. STATE OF KERALA
|
January 4, 2007 |
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K P SHAJI Vs. ULNADAN MALSYA THOZHILALI VIKASANA
|
May 29, 2007 |
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K P SUBAIR HAJI Vs. SECRETARY TO GOVERNMENT
|
September 18, 2007 |
|
K P VARGHESE Vs. STATE OF KERALA
|
March 22, 2007 |
|
K P VARGHESE Vs. STATE OF KERALA
|
February 12, 2007 |
|
K PONNAPPAN PILLAI Vs. CHIARMAN KERALA STATE ELECTRICITY
|
January 23, 2007 |
|
K PRADEEPKUMAR Vs. STATE OF KERALA
|
May 28, 2007 |
|
K PRAKASH Vs. STATE INSTITUTE OF ENCYCLOPEDIC
|
February 14, 2007 |
|
K PRATHEEKSH Vs. STATE OF KERALA
|
February 7, 2007 |
|
K PREMERAJAN Vs. STATE OF KERALA
|
December 18, 2007 |
|
K R DHANANJAYAN Vs. SECRETARY
|
February 19, 2007 |
|
K R JOSSEN Vs. CHAIRMAN RUBBER BOARD
|
July 31, 2007 |
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K R JYOTHISH KUMAR Vs. V A PRADEEP KUMAR
|
March 23, 2007 |
|
K R MANOJ KUMAR Vs. STATE OF KERALA
|
January 22, 2007 |
|
K R SASIDHARAN NAIR GENERAL SECRETARY Vs. INSPECTOR OF POLICE CENTRAL BUREAU
|
January 4, 2007 |
|
K RAMACHANRAN PILLAI Vs. STATE OF KERALA
|
January 22, 2007 |
|
K RAMESAN PILLAI Vs. KERALA STATE ROAD TRANSPORT
|
April 9, 2007 |
|
K RAMESH NAIR Vs. USHA NAIR
|
April 27, 2007 |
|
K S ANILKUMAR Vs. P K SURESH
|
May 29, 2007 |
|
K S B MURUKESH Vs. STATION HOUSE OFFICER
|
February 19, 2007 |
|
K S BALAKRISHNAN NAIR Vs. A R HEMACHANDRAN
|
May 29, 2007 |
|
K S E B Vs. ANNAKUTTY
|
January 23, 2007 |
|
K S E BOARD Vs. KHADEEJA
|
February 15, 2007 |
|
K S JOY Vs. SUB INSPECTOR OF POLICE
|
May 4, 2007 |
|
K S MUHAMMED SAMEER Vs. ADDITIONAL DIRECTOR
|
June 4, 2007 |
|
K S R T C Vs. ANIL KUMAR
|
February 21, 2007 |
|
K S SAJI KUMAR Vs. K SOMAN PILLAI
|
July 13, 2007 |
|
K S SALIM Vs. STATE OF KERALA
|
February 21, 2007 |
|
K SANIL KUMAR Vs. STATE OF KERALA
|
January 23, 2007 |
|
K SASI Vs. STATE OF KERALA
|
December 12, 2007 |
|
K SASI Vs. STATE OF KERALA
|
March 21, 2007 |
|
K SASIKANTHAN Vs. SUB INSPECTOR OF POLICE
|
May 4, 2007 |
|
K SATHYANESAN Vs. SUB INSPECTOR OF POLICE
|
February 12, 2007 |
|
K SHAFEEQUE Vs. STATION HOUSE OFFICER RAJAPURAM
|
May 29, 2007 |
|
K SIDDIQUE ALIAS BISMILLA SIDDIQUE Vs. STATE OF KERALA
|
February 14, 2007 |
|
K SREEDHARA PANICKER Vs. STATE OF KERALA
|
February 22, 2007 |
|
K SUBRAMANIAN Vs. PRADEEP
|
May 25, 2007 |
|
K SUBRAMANYAM Vs. STATE OF KERALA
|
March 15, 2007 |
|
K SUDEEP Vs. DISTRICT JUDGE
|
January 23, 2007 |
|
K SUDHAKARAN NADAR Vs. STATE OF KERALA
|
January 8, 2007 |
|
K SUJA Vs. RANJITH RAJENDRAN
|
April 13, 2007 |
|
K T ANTONY Vs. MARY D CUNHA
|
February 9, 2007 |
|
K T CHELLAPPAN Vs. KERALA STATE
|
February 20, 2007 |
|
K T DEVASSY Vs. NANDANAN
|
February 1, 2007 |
|
K T HASSAN KOYA Vs. MADHU GUPTA
|
February 14, 2007 |
|
K T KURUVILA SON Vs. GEO PAUL AND COMPANY
|
May 23, 2007 |
|
K T LONAPPAN Vs. CATHOLIC SYRIAN BANK LIMITED
|
January 10, 2007 |
|
K T SATHYAJITH Vs. K JAYAPAL
|
January 25, 2007 |
|
K T SIMON Vs. STATE OF KERALA
|
February 14, 2007 |
|
K T SUBAIDA Vs. CALICUT CO OPERATIVE URBAN BANK LTD
|
February 6, 2007 |
|
K T THEJUS Vs. SUB INSPECTOR OF POLICE
|
February 12, 2007 |
|
K THYAGARAJAN ALIAS RAJAN Vs. K P JOHN
|
February 14, 2007 |
|
K USHA Vs. STATE OF KERALA
|
December 7, 2007 |
|
K USHAMMA SREEBHAVAN Vs. PRABHA KUMARI
|
April 12, 2007 |
|
K V ABDULLA HAJI Vs. STATE BANK OF TRAVANCORE
|
April 13, 2007 |
|
K V DANIEL Vs. REGIONAL TRANSPORT AUTHORITY
|
January 9, 2007 |
|
K V JOY Vs. STATE OF KERALA
|
January 5, 2007 |
|
K V MUHAMMED Vs. CHIEF MANAGER
|
January 4, 2007 |
|
K V RAJAN Vs. KERALA STATE FINANCIAL CORPORATION
|
January 1, 2007 |
|
K V SIVANANDAN GOVT CONTRACTOR Vs. KERALA AGRICULTURAL UNIVERSITY
|
April 13, 2007 |
|
K V TESSY Vs. SUVARNA INVESTMENTS
|
July 19, 2007 |
|
K VAIRAMUDIGOWDA Vs. FOOD INSPECTOR
|
January 4, 2007 |
|
K VENKITESH Vs. CBCID KOZHIKODE
|
March 21, 2007 |
|
K VIJAYA KUMAR Vs. K J MATHEW
|
January 23, 2007 |
|
K VISWESH Vs. STATE OF KERALA
|
January 23, 2007 |
|
K. A. KALAM Vs. ALLEPPEY COOPERATIVE SPINNING MILLS LTD.
|
March 20, 2007 |
|
K. A. SADEEK Vs. STATE OF KERALA
|
July 5, 2007 |
|
K. ABDU AND CO. Vs. ITO
|
November 19, 2007 |
|
K. CHOMA NAIKA, S/O LATE APPU NAIKA, Vs. RAMA NAIKA, S/O. MAHALINGA NAIKA
|
February 22, 2007 |
|
K. DEVAPPA S/O. CHANIYA Vs. KASARAGOD SELF EMPLOYEES FINANCING
|
September 6, 2007 |
|
K. G. THILAKAN Vs. TAHSILDAR, MUKUNDAPURAM
|
March 5, 2007 |
|
K. G. VINOD Vs. STATE OF KERALA
|
July 4, 2007 |
|
K. JAYAPRAKASH Vs. INDIAN AIRLINES AND INDUSTRIAL TRIBUNAL
|
July 12, 2007 |
|
K. K. RAMACHANDRAN MASTER V. M Vs. SREYAMSKUMAR
|
January 3, 2007 |
|
K. KANNAN Vs. FRANCIS
|
February 28, 2007 |
|
K. KOYA S/O. MOHAMMED Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY
|
December 3, 2007 |
|
K. KRISHNA KUMAR Vs. VRINDAVAN HOTEL (P) LTD.
|
April 4, 2007 |
|
K. KUNHIMOIDEEN, KADOOR ESSENTIAL OILS Vs. STATE OF KERALA
|
November 16, 2007 |
|
K. MOIDEEN Vs. C. M. RAMESAN
|
August 2, 2007 |
|
K. N. SURENDRAN Vs. SECRETARY, UNION OF INDIA
|
October 16, 2007 |
|
K. RADHAKRISHNAN, TECHNICAL ASSISTANT Vs. THE INSPECTOR OF POLICE, (SPE/CBI) AND STATE OF KERALA
|
September 26, 2007 |
|
K. SADASIVAN Vs. STATE OF KERALA AND ORS.
|
July 19, 2007 |
|
K. SUBRAMANIAN S/O. T.S. KRISHNA IYER Vs. R. LAKSHMANAN S/O. A.L. RAMASWAMY
|
May 24, 2007 |
|
K. SUDHAKARAN, M.L.A. Vs. STATE OF KERALA AND ORS.
|
September 20, 2007 |
|
K. V. RADHA Vs. STATE OF KERALA
|
October 16, 2007 |
|
K.A. VENUGOPAL Vs. STATE OF KERALA AND ORS.
|
January 9, 2007 |
|
K.C. LONAPPAN Vs. STATE OF KERALA AND ST. RAPHEL, S CHURCH
|
January 24, 2007 |
|
K.G. RAVINDRAN, DRIVER AND ORS. Vs. KERALA WATER AUTHORITY AND ORS.
|
July 23, 2007 |
|
K.G.P. INDUSTRIES Vs. THE ASST. COMMISSIONER (ASSMT),
|
September 24, 2007 |
|
K.G.RAJAMOHAN NAIR Vs. STATE OF KERALA, REP. BY THE SECRETARY
|
March 16, 2007 |
|
K.H. FLOORINGS Vs. STATE OF KERALA
|
June 27, 2007 |
|
K.K. ABDUL KHADER Vs. ABDUL RAHIMAN
|
September 11, 2007 |
|
K.K. RAMACHANDRAN MASTER Vs. DR. K. JYOTHILAL AND ORS.
|
February 20, 2007 |
|
K.K. SURESH S/O. K.K. KURUP Vs. KERALA FINANCIAL CORPORATION,
|
September 6, 2007 |
|
K.K.NAUSHAD Vs. INTELLIGENCE OFFICER
|
March 28, 2007 |
|
K.M. JAYASENAN S/O. K. MADHAVAN Vs. STATE OF KERALA, THE SECRETARY TO GOVERNMENT,
|
September 25, 2007 |
|
K.N. BALAKRISHNAN S/O. SANKUNNY Vs. THE CHIEF ACCOUNTS OFFICER (PENSION) AND THE KERALA STATE TRANSPORT CORPORATION
|
February 5, 2007 |
|
K.P. GOPINATH, PROPRIETOR Vs. STATE OF KERALA
|
October 31, 2007 |
|
K.P. VARKEY Vs. DY. COMMISSIONER OF INCOME TAX
|
November 1, 2007 |
|
K.R. ARAVINDAKSHAN NAIR Vs. ESSEN BHANKERS, PATHANAMTHITTA
|
July 19, 2007 |
|
K.T. JOB Vs. INDUSTRIAL TRIBUNAL
|
November 1, 2007 |
|
K.T. THOMAS Vs. P. SREEDHARA VARMA
|
October 3, 2007 |
|
KABEER A A Vs. STATE OF KERALA
|
March 21, 2007 |
|
KABIR Vs. STATE OF KERALA
|
April 27, 2007 |
|
KABIRDAS Vs. ELE CHEM SYSTEMS
|
May 23, 2007 |
|
KADUTHURUTHY URBAN COOPERATIVE BANK LTD Vs. STATE OF KERALA
|
February 9, 2007 |
|
KAJA HUSSAIN Vs. M HARIDASAN
|
March 23, 2007 |
|
KAJAN Vs. STATE OF KERALA
|
January 16, 2007 |
|
KALATHIL PARAMBIL KILAR Vs. RAMLA
|
February 7, 2007 |
|
KALATHIL RIYAS Vs. STATE OF KERALA
|
March 26, 2007 |
|
KALI AMMAL Vs. S V BALASUBRAMANIAN
|
February 20, 2007 |
|
KALLIL THIRUVALIL ABDULLA HAJI Vs. EARAYINTAVIDE ANNERI KRISHNAN
|
March 5, 2007 |
|
KALLUNGAL MOIDU Vs. RAMESH KUMAR
|
February 21, 2007 |
|
KALTHIL PARAMBIL SATHEESAN Vs. ANIMANGALATH KALYANI ALIAS SHINNAMALU AMMA
|
January 25, 2007 |
|
KAMALAKSHY W/O. SUKUMARANASAN Vs. OMANA W/O. SIVADASAN AND SIVADASAN H/O. OMANA
|
June 4, 2007 |
|
KAMALAM Vs. STATE OF KERALA
|
February 9, 2007 |
|
KAMARUDDEEN Vs. THENNADAN MUHAMMED ALIAS KUNHAPPA
|
January 23, 2007 |
|
KAMMAD HAJI V M Vs. STATE OF KERALA
|
February 20, 2007 |
|
KANAKAM VAMANA SHENOY Vs. GOPINATH SHENOY
|
October 3, 2007 |
|
KANCOR INGREDIENTS LIMITED Vs. THE GENERAL MANAGER AND ORS.
|
September 26, 2007 |
|
KANDAKADAVU PADASEKHARAM Vs. STATE OF KERALA
|
September 25, 2007 |
|
KANMANATH VISWAN Vs. KADAVATH PURAYIL KUNHAMINA
|
January 4, 2007 |
|
KANNAN ALIAS KANNAPPANUNNI Vs. STATE OF KERALA
|
February 6, 2007 |
|
KANNAN ALIAS KIRAN ALIAS DONA KRISHNAN Vs. STATE OF KERALA
|
March 27, 2007 |
|
KAPIL A ALIAS SHAJI Vs. STATE OF KERALA
|
February 21, 2007 |
|
KARIKKAKUZHIYAN MOHIYUDHIN Vs. CHOLA ULLATTU RUKHIYA
|
March 23, 2007 |
|
KARIM S O ADIMANKUNJU Vs. DONY
|
March 30, 2007 |
|
KARIMPUZHA H S S Vs. STATE OF KERALA
|
January 12, 2007 |
|
KARTHIKEYAN Vs. DAYASEELAN
|
September 20, 2007 |
|
KARTHIYAYINI Vs. STATE OF KERALA
|
May 23, 2007 |
|
KARTHYAYANI Vs. REMANI
|
July 27, 2007 |
|
KARTHYAYANI AMMA Vs. DANDAPANI PILLAI KOCHUVELIYIL
|
February 14, 2007 |
|
KARUNAKARAN RAMAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
KARUNANITHI R. Vs. BHARAT SANCHAR NIGAM LTD
|
January 15, 2007 |
|
KARVARNAN Vs. C P JAYADEVAN
|
June 4, 2007 |
|
KASSIM Vs. SALES TAX OFFICER
|
September 5, 2007 |
|
KATHANI @ YESODA AMMA Vs. THANKAMMA
|
February 21, 2007 |
|
KATHREENA GREGORY Vs. UNION OF INDIA
|
August 21, 2007 |
|
KATUKKATHODIYIL BHASKARAN Vs. KALIYAKKIL SREEDHARAN NAIR
|
May 13, 2007 |
|
KATUKKATHODIYIL BHASKARAN Vs. KALIYAKKIL SREEDHARAN NAIR
|
June 13, 2007 |
|
KAVALAN Vs. MUKUNDAN
|
November 15, 2007 |
|
KAVIRAJAN, R. AND ORS. Vs. K.S.B.C. LTD. AND ANR.
|
March 19, 2007 |
|
KAVVAYIKKARAN MUHAMMADKUNHI Vs. STATE OF KERALA
|
May 23, 2007 |
|
KELAPPAN K. M. Vs. STATE OF KERALA
|
August 18, 2007 |
|
KENDRIYA VIDYALAYA SANGATHAN Vs. KENDRIYA VIDYALAYA NON-TEACHING STAFF ASSOCIATION
|
October 4, 2007 |
|
KENNY KURUVILLA Vs. MERLY MATHEW
|
February 12, 2007 |
|
KERALA FINANCIAL CORPORATION Vs. JOINT COMMISSIONER OF INCOME-TAX
|
December 19, 2007 |
|
KERALA FINANCIAL CORPORATION Vs. GANGALAKSHMI PHARMASEUTICALS P LTD
|
June 4, 2007 |
|
KERALA FINANCIAL CORPORATION OFFICERS ASSOCIATION Vs. KERALA FINANCIAL CORPORATION
|
April 13, 2007 |
|
KERALA GOVERNMENT LAW COLLEGE TEACHERS ASSOCIATION Vs. STATE OF KERALA AND
|
October 4, 2007 |
|
KERALA HOTEL AND RESTAURANT ASSOCIATION Vs. DISTRICT COLLECTOR KOTTAYAM
|
June 5, 2007 |
|
KERALA INDUSTRIAL INFRASTRUCTURE Vs. ANITHA JOHNKUTTY
|
March 16, 2007 |
|
KERALA JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF KERALA
|
August 8, 2007 |
|
KERALA MINERALS Vs. REG PROVIDENT FUND COMMR
|
May 15, 2007 |
|
KERALA POLICE ASSOCIATION Vs. PRINCIPAL SECRETARY
|
January 2, 2007 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. SAJITH KUMAR G
|
February 19, 2007 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. S ANITHA
|
June 7, 2007 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. ABDUL RASHEED K
|
July 25, 2007 |
|
KERALA SELF FINANCING ENGINEERING Vs. THE M.G. UNIVERSITY
|
November 23, 2007 |
|
KERALA SELF FINANCING ENGINEERING COLLEGE MANGEMENTS ASSOCIATION Vs. ADMMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGE
|
June 7, 2007 |
|
KERALA STATE CIVIL SUPPLIER CORPORATION Vs. INDUSTRIAL TRIBUNAL
|
January 23, 2007 |
|
KERALA STATE COOPERATIVE CONSUMERS FEDERATION LTD Vs. SUB REGISTRAR
|
March 2, 2007 |
|
KERALA STATE ELECTRICITY BOARD Vs. P V LORANCE
|
January 3, 2007 |
|
KERALA STATE ELECTRICITY BOARD Vs. SHAJI SUDHAKARAN
|
January 5, 2007 |
|
KERALA STATE ELECTRICITY BOARD Vs. WESTERN INDIA COTTONS LIMITED
|
May 31, 2007 |
|
KERALA STATE ELECTRICITY BOARD Vs. SINIYA MOL C S
|
November 21, 2007 |
|
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. KERALA SPONGE IRON LTD.,
|
October 29, 2007 |
|
KERALA STATE HOUSING BOARD Vs. DISTRICT COLLECTOR
|
February 13, 2007 |
|
KERALA STATE POLLUTION CONTROL AND THE SENIOR ENVIRONMENTAL ENGINEER Vs. STATE OF KERALA; CORPORATION OF COCHIN AND MRS GEETHA MOHAN
|
March 2, 2007 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. B ANIL KUMAR
|
February 21, 2007 |
|
KERALA STATE SAHITYA PARISHAT Vs. D SREEKUMAR
|
May 30, 2007 |
|
KERALA STATE WAREHOUSING CORPORATION ERNAKULAM Vs. K S DEVADASAN
|
October 17, 2007 |
|
KERALA WATER AUTHORITY Vs. P T CHACKO
|
September 20, 2007 |
|
KESARI BALAKRISHNA PILLAI MEMMORIAL Vs. STATE OF KERALA
|
February 13, 2007 |
|
KESAVAN VELYAKOCHU Vs. RAJAKKADU GRAMA PANCHAYATH
|
February 9, 2007 |
|
KHAIRUNNISA U U Vs. KODARKKATIL RAVINDRAN
|
March 29, 2007 |
|
KHALID KUTTY Vs. STATE OF KERALA
|
April 27, 2007 |
|
KIRAN Vs. STATE OF KERALA
|
May 30, 2007 |
|
KIRANDUMKARA MURALEEDHARAN Vs. V.P. ABDUL LATHEEF S/O. ABDULKHADER
|
July 13, 2007 |
|
KISHORE Vs. STATE OF KERALA
|
March 14, 2007 |
|
KISHORE P M Vs. JACOB P O
|
February 14, 2007 |
|
KITTUMANI Vs. PUBLIC SERVICE COMMISSION
|
November 15, 2007 |
|
KIZHAKKUMPURATHU KUNCHI MOOSA HAJI Vs. STATE OF KERALA
|
March 20, 2007 |
|
KIZHISSERI ASHRAF Vs. STATE OF KERALA
|
May 24, 2007 |
|
KM ABOOBACKER Vs. STATION HOUSE OFFICER
|
October 9, 2007 |
|
KOCHU THRESSIA Vs. ALBERT
|
August 7, 2007 |
|
KOCHUMON Vs. ANISH KUMAR AND STATE OF KERALA
|
March 7, 2007 |
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KOCHUMON ALIAS BIJU SAHADEVAN Vs. STATE OF KERALA
|
March 26, 2007 |
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KOCHUPOLY Vs. HOLY FAMILY CHITS AND LOANS PVT. LTD
|
June 12, 2007 |
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KOIVILA RAMACHANDRAN, MEMBER AND ORS. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
|
July 18, 2007 |
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KOLAMBIL KHADER Vs. STATE OF KERALA
|
January 11, 2007 |
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KOLANGARAKANDY RANDUPURAYIL RUKHIYA Vs. P R JAFFER HAJI
|
May 29, 2007 |
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KOLANGARATH PADMANABHAN Vs. KAMBARATH OMANA
|
August 23, 2007 |
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KOLATHINGAL MARIYUMMA Vs. SOUTH MALABAR GRAMIN BANK
|
January 24, 2007 |
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KOMALAN Vs. STATE OF KERALA
|
October 31, 2007 |
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KOMALAN Vs. INSPECTOR CBCID
|
May 29, 2007 |
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KOMALAVALLY Vs. JOY JOHN
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February 9, 2007 |
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KOMMAKKARAN POTHERI VALSAN Vs. CHATHAPATTIL MOHAMMED IQBAL
|
June 4, 2007 |
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KOOLA TIMBER INDUSTRIES Vs. STATE OF KERALA
|
May 31, 2007 |
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KOORAPURATH RAGHAVAN Vs. SUB INSPECTOR OF POLICE
|
February 1, 2007 |
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KOORUMMAL CHEMMARATHI Vs. MUNDON CHANDRI W/O. KUNHAPPA AND ORS.
|
February 12, 2007 |
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KORA Vs. DISTRICT COLLECTOR
|
March 27, 2007 |
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KORA ABRAHAM Vs. STATE OF KERALA
|
December 10, 2007 |
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KORA ABRAHAM Vs. SPECIAL SALE OFFICER
|
February 19, 2007 |
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KORATH POTHEN Vs. ASSISTANT ENGINEER
|
January 23, 2007 |
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KOROTH THAMASIKKUM AYYATHANKANDI SALEEM Vs. GANAPATHI VATTATH RABIYA
|
April 12, 2007 |
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KOSHY CHERIAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
KOSHY GEORGE Vs. IRCLE INSPECTOR OF POLICE
|
February 13, 2007 |
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KOYAMON ALI Vs. STATE OF KERALA
|
February 5, 2007 |
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KOZHIPARAMBATH MUHAMMED Vs. STATE OF KERALA
|
February 5, 2007 |
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KRISHNA MANIYANI Vs. STATE OF KERALA
|
July 21, 2007 |
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KRISHNA PRASAD Vs. SUB INSPECTOR OF POLICE
|
March 28, 2007 |
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KRISHNADAS ALIAS MOTTA Vs. STATE OF KERALA
|
April 27, 2007 |
|
KRISHNADAS NAGAN Vs. STATE OF KERALA
|
February 9, 2007 |
|
KRISHNAKU Vs. SUB INSPECTOR OF POLICE
|
January 9, 2007 |
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KRISHNAKUMAR Vs. N P RAJAN AND ANR
|
October 18, 2007 |
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KRISHNAKUTTY NAIR Vs. PANKAJAM
|
June 14, 2007 |
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KRISHNAMMA AND ORS. Vs. NEELALOHITHA ALIAS BHADMAKANCHANA AND NEELALOHITHAN ALIAS NEELAMBARAN
|
January 30, 2007 |
|
KRISHNAN Vs. KOODERI DEVAKI
|
August 21, 2007 |
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KRISHNAN NAIR Vs. E MADHAVAN NAIR
|
May 29, 2007 |
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KRISHNANKUTTY Vs. K R SURESH
|
February 14, 2007 |
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KRISHNANKUTTY Vs. STATE OF KERALA
|
February 15, 2007 |
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KRISHNAPPA BANGERA S/O. SUBBA SAPALYA Vs. SANJEEVA BANGERA S/O. SUBBA SAPALYA AND ORS.
|
February 19, 2007 |
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KUMAR V UNNITHAN Vs. MANJU K NAIR
|
October 15, 2007 |
|
KUMARAN Vs. HARI HARIPRASAD
|
March 23, 2007 |
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KUNDANKUMAR A SHETTY Vs. STATE OF KERALA
|
April 13, 2007 |
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KUNHALAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
KUNHAMMAD ABDULLA Vs. KERALA STATE ELECTION COMMISSION
|
February 2, 2007 |
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KUNHAMUTTY M Vs. STATE OF KERALA
|
April 11, 2007 |
|
KUNHAVA Vs. STATE OF KERALA
|
January 3, 2007 |
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KUNHI KELU NAIR Vs. STATE OF KERALA
|
January 3, 2007 |
|
KUNHI RAMAN Vs. COMMISSIONER OF CUSTOMS
|
December 1, 2007 |
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KUNHIRAMAN NANDINI AMMA Vs. K RAGHAVAN NAIR
|
January 23, 2007 |
|
KUNHOOTTY ALIAS MATTATHIL AUGUSTHY Vs. S H O CHITTARIKKAL POLICE STATION
|
March 13, 2007 |
|
KUNJAMMA Vs. STATE OF KERALA AND ORS.
|
January 17, 2007 |
|
KUNJAN ALIAS KOCHERUKKAN Vs. STATE OF KERALA
|
February 1, 2007 |
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KUNJAN ALIAS KUKNCHERUKKAN Vs. STATE OF KERALA
|
February 19, 2007 |
|
KUNJI MOIDU Vs. STATE OF KERALA
|
January 8, 2007 |
|
KUNJU KUNJU Vs. STATE OF KERALA
|
July 25, 2007 |
|
KUNJUMOL ALIAS ALIAMMA Vs. LUCKOSE VARGHESE
|
February 5, 2007 |
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KUNJUMON ALIAS THADIKUNJUMON Vs. STATE OF KERALA
|
May 24, 2007 |
|
KURIACHAN CHACKO Vs. STATE OF KERALA
|
July 19, 2007 |
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KURIAKOSE S/O. CHERIA AND SAROJINI D/O. VELAYUDHAN Vs. THANKAPPAN S/O. KUMARAN AND RAGHAVAN S/O. KUMARAN
|
July 13, 2007 |
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KURIAKOSE T M Vs. CHIEF ENGINEER
|
March 23, 2007 |
|
KURIAN Vs. STATE OF KERALA
|
April 4, 2007 |
|
KURIAN K J Vs. STATE OF KERALA
|
March 14, 2007 |
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KURIAN MATHEW Vs. PEOPLE S URBAN CO OPERATIVE BANK LTD
|
February 2, 2007 |
|
KURIAN VARGHESE Vs. STATE OF KERALA
|
April 9, 2007 |
|
KURIYAN GEORGE Vs. ABHILASH
|
February 2, 2007 |
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KURUPPAMPADY SERVICE CO OPERATIVE BANK Vs. T K DAVID
|
December 6, 2007 |
|
KURUVALAN SUKUMARAN Vs. STATE OF KERALA
|
February 9, 2007 |
|
KURUVILLA Vs. CORPORATION BANK
|
August 23, 2007 |
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KURUVILLA VARGHESE Vs. SAPNAM ELIZABETH JOSEPH
|
May 25, 2007 |
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KUSUMAM AUGUSTINE Vs. STATE OF KERALA
|
March 23, 2007 |
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KUTTAN ALIAS SURESH KUMAR Vs. STATE OF KERALA
|
May 24, 2007 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
November 7, 2007 |
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KUTTIAMMA Vs. STATE OF KERALA
|
January 12, 2007 |
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KUTTY IRAVI Vs. STATE OF KERALA
|
March 22, 2007 |
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LAL THANKAPPAN Vs. STATE OF KERALA
|
January 15, 2007 |
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LALITHA JAIN Vs. STATE OF KERALA
|
November 29, 2007 |
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LALITHA RAMACHANDRAN Vs. SHAN FINANCIERS
|
March 29, 2007 |
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LALU JOSEPH LIAISON SECRETARY Vs. STATE OF KERALA
|
January 1, 2007 |
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LARSEN AND TOUBRO LTD Vs. COCHIN SHIPYARD LIMITED
|
December 12, 2007 |
|
LATHEEF Vs. STATE OF KERALA
|
May 18, 2007 |
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LATHEEF IBRAHIM Vs. STATE OF KERALA
|
February 6, 2007 |
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LATHEEF P P Vs. STATE OF KERALA
|
January 2, 2007 |
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LATHEESH P M RAGHAVAN Vs. S H O KANNUR TOWN POLICE STATION
|
March 23, 2007 |
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LEELA KUNJU KUNJU Vs. SECRETARY
|
January 1, 2007 |
|
LEELA MATHEW Vs. KRISHNAMOORTHY
|
July 17, 2007 |
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LEELAMMA Vs. REGISTRAR OF BIRTHS AND DEATHS KORATTY
|
May 24, 2007 |
|
LEELAMMA AUGUSTINE M KALAYIL HOUSE Vs. KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD
|
December 3, 2007 |
|
LEENA ANIL KUMAR Vs. STATE OF KERALA
|
April 9, 2007 |
|
LEENA DILEEP Vs. SECRETARY C I T U
|
February 20, 2007 |
|
LEJU JOSEPH Vs. STATE OF KERALA
|
March 16, 2007 |
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LESLIE BIVEIRA Vs. STATE OF KERALA
|
August 24, 2007 |
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LESTINE C J XAVIER Vs. STATE OF KERALA
|
March 21, 2007 |
|
LIC HOUSING FINANCE LTD Vs. ABRAHAM PHILIP
|
May 31, 2007 |
|
LIONEL FLHER Vs. DISTRICT COLLECTOR
|
February 8, 2007 |
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LIS REGISTERED PALAKKAL COURT Vs. STATE OF KERALA
|
March 23, 2007 |
|
LISHA BABU Vs. DISTRICT COLLECTOR ERNAKULAM
|
August 7, 2007 |
|
LISHA SARA JACOB Vs. STATE OF KERALA
|
September 13, 2007 |
|
LISIE MEDICAL AND EDUCATIONAL INSTITUTIONS Vs. STATE OF KERALA
|
January 4, 2007 |
|
LITTLE DAUGHTERS OF ST. JOHNS GILBERT Vs. STATE OF KERALA
|
September 28, 2007 |
|
LIVESTOCK IMPROVEMENT ASSOCIATION Vs. STATE OF KERALA, THE DIRECTOR OF ANIMAL HUSBANDRY,
|
March 22, 2007 |
|
LIZY DEVASSIACHAN Vs. MEENACHIL CO OPERATIVE AGRICULTURAL
|
March 14, 2007 |
|
LOGTECH INFOWAY PVT LTD Vs. STATE OF KERALA
|
May 31, 2007 |
|
LOUIS THADAKKOTTAKARA ANTONY Vs. STATE OF KERALA
|
February 5, 2007 |
|
LUKMAN E K ESSA Vs. V J JOSEPH
|
February 19, 2007 |
|
LUKMAN EASA Vs. DISTRICT COLLECTOR
|
March 30, 2007 |
|
LUKOSE Vs. STATE OF KERALA
|
January 23, 2007 |
|
LUPIN LTD Vs. G SURESH
|
October 5, 2007 |
|
M A ALEXANDER Vs. SUPERINTENDENT OF POLICE
|
February 1, 2007 |
|
M A ANEES Vs. STATE OF KERALA
|
March 26, 2007 |
|
M A FIROZRAHIMAN Vs. STATE OF KERALA
|
May 24, 2007 |
|
M A K AGRO COMMODITIES TRADING PVT LTD Vs. STATE OF KERALA
|
January 12, 2007 |
|
M A MOHAMMED Vs. STATE OF KERALA
|
February 13, 2007 |
|
M A MONY Vs. M P LEELAMMA
|
March 29, 2007 |
|
M A NAZER Vs. STATE OF KERALA
|
February 21, 2007 |
|
M A UMMER Vs. STATE OF KERALA
|
January 3, 2007 |
|
M ABDUL KAREEM Vs. STATE OF KERALA
|
January 8, 2007 |
|
M ABDUL RAHIMAN Vs. UNION OF INDIA
|
September 19, 2007 |
|
M ABDUL RAHIMAN PILLAI Vs. STATE OF KERALA
|
September 24, 2007 |
|
M ABDUL SALAM Vs. STATION HOUSE OFFICER
|
February 2, 2007 |
|
M ABOOBACKER Vs. FATHIMATH SUHARA
|
February 2, 2007 |
|
M ABUBAKER Vs. KADIJA UMMAL
|
April 2, 2007 |
|
M B RADHABAI AMMA Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
February 9, 2007 |
|
M B SURENDRAN Vs. STATE OF KERALA
|
March 30, 2007 |
|
M BHASKARAN Vs. CHIEF ENGINEER
|
January 3, 2007 |
|
M C GEORGE Vs. UNION OF INDIA
|
June 4, 2007 |
|
M C SUKUMARAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
M C VARGHESE Vs. M C MATHEW
|
January 22, 2007 |
|
M CHOYIKUTTY Vs. DURGA INVESTMENTS LTD
|
February 2, 2007 |
|
M D GOPALAKRISHNAN Vs. M K DIVAKARAN
|
February 1, 2007 |
|
M D JOS MANAGING DIRECTOR Vs. B G VINOD
|
March 12, 2007 |
|
M D SHINTO Vs. STATE OF KERALA
|
February 12, 2007 |
|
M G GOURI Vs. STATE OF KERALA
|
July 13, 2007 |
|
M G JOSEPH V C Vs. KURIAKOSE
|
January 11, 2007 |
|
M G MANI Vs. M J JOHN
|
May 29, 2007 |
|
M G SASIDHARAN Vs. ACCOUNTANT GENERAL
|
March 23, 2007 |
|
M G THOMAS Vs. STATE OF KERALA
|
January 4, 2007 |
|
M H FAIZAL BABU Vs. STATE OF KERALA
|
January 8, 2007 |
|
M HANEEFA Vs. PATHANAMTHITTA MUNICIPALITY
|
August 13, 2007 |
|
M HASSAN KUNJU Vs. ALAPPUZHA MUNICIPALITY
|
January 5, 2007 |
|
M J CYRIAC Vs. STATE BANK OF INDIA
|
January 23, 2007 |
|
M J LUIZ Vs. STATE OF KERALA
|
April 27, 2007 |
|
M J SARASWATHY AMMA Vs. KARTHIAYANI PILLAI AMBIKA KUMARY
|
November 2, 2007 |
|
M J THOMAL Vs. STATE OF KERALA
|
October 27, 2007 |
|
M J THOMAS Vs. STATE OF KERALA
|
October 25, 2007 |
|
M JAYAKRISHNAN Vs. STATE OF KERALA
|
March 21, 2007 |
|
M JAYANTHI Vs. SURENDRA MANJESWAR
|
June 25, 2007 |
|
M K GOPI Vs. STATE OF KERALA
|
March 13, 2007 |
|
M K JANARDHANAN Vs. SUB INSPECTOR OF POLICE
|
February 2, 2007 |
|
M K KASSIM Vs. P S SUNIL KUMAR
|
March 22, 2007 |
|
M K KOCHURAMAN Vs. STATE OF KERALA
|
January 4, 2007 |
|
M K KUNHIRAMAN MASTER Vs. KAYYAMVELLI KANARAN
|
January 5, 2007 |
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M K PARAMESWARAN Vs. N R SUBRAMANIAM
|
January 11, 2007 |
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M K RAVI VARMA JAJA Vs. COMMISSIONER HR AND CE
|
January 9, 2007 |
|
M K SASI Vs. STATE OF KERALA
|
February 14, 2007 |
|
M K SIVADASAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
M K SUBAIRKUTTY Vs. C G ANTONY
|
March 19, 2007 |
|
M K VIJAYAN NAIR Vs. E V PRAKASHAN
|
January 19, 2007 |
|
M KABEER Vs. STATE OF KERALA
|
January 9, 2007 |
|
M KABEER Vs. STATE OF KERALA
|
April 10, 2007 |
|
M KAMARUNNISSA Vs. STATE OF KERALA
|
January 16, 2007 |
|
M L JOSEPH FRANCIS Vs. THOMAS P JOSEPH
|
July 20, 2007 |
|
M M ASHRAF Vs. COLLECTOR OF CUSTOMS
|
May 4, 2007 |
|
M M JOSE Vs. NIVEDITHA P HARAN
|
June 1, 2007 |
|
M M JOSEPH Vs. SUPERINTENDENT OF POLICE
|
February 13, 2007 |
|
M M MOIDOOTTY HAJI Vs. ABDUL JELEEL HAJI
|
July 18, 2007 |
|
M M NAZEER Vs. STATE OF KERALA
|
January 1, 2007 |
|
M M SIVADASAN Vs. A P RADHAKRISHNAN
|
March 19, 2007 |
|
M M SURESH Vs. MUHAMMED KOYA
|
April 27, 2007 |
|
M MOHIDEEN ALIAS MOIDEEN BIN AHAMED Vs. UNION OF INDIA
|
January 10, 2007 |
|
M MUHAMMED ASHRAF Vs. STATE OF KERALA
|
June 22, 2007 |
|
M N ANANDAN Vs. O S ABDUL NASAR
|
March 19, 2007 |
|
M N MOHANAN S/O NARAYANAN Vs. STATE BANK OF TRAVANCORE
|
January 15, 2007 |
|
M N NIRMALA Vs. K S E B
|
January 2, 2007 |
|
M N THANKAPPAN Vs. GOPALAKRISHNAN NAIR
|
January 9, 2007 |
|
M NANDAKUMAR Vs. STATE OF KERALA
|
January 10, 2007 |
|
M NASAR MUHAMMED Vs. YOOSUF SIDHIQUE
|
January 9, 2007 |
|
M P ABDUL SAMAD Vs. NEDUNGADI BANK LTD
|
February 6, 2007 |
|
M P BASHEER Vs. VIJESH VIJU N P
|
March 23, 2007 |
|
M P KHALID Vs. C PREMARAJAN
|
February 6, 2007 |
|
M P LATHIKA Vs. JAYASREE SIVANAND
|
November 16, 2007 |
|
M P RAJESH Vs. STATE OF KERALA
|
January 2, 2007 |
|
M P RAMAKRISHNAN NAIR Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
January 2, 2007 |
|
M P THANKAPPAN Vs. P APPUKUTTAN
|
May 30, 2007 |
|
M P USHA Vs. RAJESH KUMAR G P
|
April 27, 2007 |
|
M P VARGHESE Vs. MAHATMA GANDHI UNIVERSITY
|
July 4, 2007 |
|
M PANKAJAKSHI Vs. STATE OF KERALA
|
April 13, 2007 |
|
M PRAKASAN Vs. STATE OF KERALA
|
May 29, 2007 |
|
M RAMAKRISHNA PILLAI Vs. RAMACHANDRAN
|
February 21, 2007 |
|
M RAMAN PILLAI Vs. A SIVARAMA PILLAI
|
March 22, 2007 |
|
M S PURUSHAN ASSISTANT DIRECTOR Vs. STATE OF KERALA
|
March 13, 2007 |
|
M S RAJAPPAN Vs. DEPUTY COLLECTOR GENERAL
|
May 15, 2007 |
|
M SALILAN Vs. DY INSPECTOR GENERAL OF POLICE
|
January 31, 2007 |
|
M SANJEEVAN Vs. DEVI AGENCIES
|
January 23, 2007 |
|
M SHAHUL HAMEED Vs. T RUKIYA
|
March 21, 2007 |
|
M SHAMSUL HUDA Vs. STATE OF KERALA
|
March 21, 2007 |
|
M SHEEJA Vs. STATE OF KERALA
|
June 1, 2007 |
|
M SURESH BABU Vs. T M SREEDHARAN
|
February 12, 2007 |
|
M T JOSEPH Vs. SUB INSPECTOR OF POLICE
|
March 30, 2007 |
|
M T V KUNHIKANNAN NAMBIAR Vs. VILLAGE OFFICER
|
February 9, 2007 |
|
M THAHA Vs. STATE OF KERALA
|
March 23, 2007 |
|
M U PRABHAN Vs. RATNAVALLAY
|
August 23, 2007 |
|
M U SHERLY Vs. PRESIDENT PARAPPURAM MILK PRODUCERS
|
January 23, 2007 |
|
M V AUGUSTINE Vs. VINCY AUGUSTINE
|
February 19, 2007 |
|
M V JOSEPH Vs. P J THOMAS
|
March 13, 2007 |
|
M V MANI Vs. STATE OF KERLA
|
February 14, 2007 |
|
M V RADHAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE
|
May 28, 2007 |
|
M V SADANANDAN Vs. S I OF POLICE
|
February 6, 2007 |
|
M V SEBASTIAN Vs. STATE OF KERALA
|
February 14, 2007 |
|
M VASANTHAMALAR Vs. SALES TAX INSPECTOR
|
May 24, 2007 |
|
M. BALAGOPAL Vs. STATE OF KERALA
|
October 25, 2007 |
|
M. BHASI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
September 19, 2007 |
|
M. J. BETTY Vs. UNION BANK OF INDIA
|
October 16, 2007 |
|
M. K. JANAKI Vs. INSPECTOR GENERAL OF PRISONS
|
June 6, 2007 |
|
M. MUTHULEKSHMI Vs. THE SUPERINTENDENT OF POLICE AND ORS.
|
May 25, 2007 |
|
M. NARAYANAN CHETTIAR Vs. THE PRESIDENT AND ORS.
|
December 7, 2007 |
|
M. P. AGENCIES Vs. STATE OF KERALA
|
June 7, 2007 |
|
M. S. DARWIN Vs. SATBIR SINGH
|
August 3, 2007 |
|
M.G. VALSALAKUMAR, FORMERLY SPECIAL GRADE Vs. STATE
|
October 8, 2007 |
|
M.J. CHACKO S/O GEORGE Vs. MANAGING DIRECTOR, REGIONAL SECRETARY AND LABOUR COURT
|
November 2, 2007 |
|
M.J. JOSE Vs. THE COMMERCIAL TAX OFFICER AND MR. K.A. FRANCIS
|
May 23, 2007 |
|
M.P. RAJU Vs. STATE OF KERALA
|
November 19, 2007 |
|
M/S. ING VYSYA BANK LTD. Vs. STATE OF KERALA AND ORS.
|
September 27, 2007 |
|
MADAI THIRUVARKAT KAVU DEVASWOM Vs. CHAMAPARAMBIL RADHA
|
January 17, 2007 |
|
MADATHIL MARAKAR HAJI Vs. VAKKOM B PURUSHOTHAMAN
|
April 11, 2007 |
|
MADATHILTHAZHA ABRAHAM Vs. STATE OF KERALA
|
January 3, 2007 |
|
MADATHODI ANWAR ALIAS ANWAR SADATH ALIAS MANI Vs. STATE OF KERALA
|
February 13, 2007 |
|
MADHAVAN Vs. STATE OF KERALA
|
March 1, 2007 |
|
MADHAVAN NAIR Vs. STATE OF KERALA
|
January 8, 2007 |
|
MADHU Vs. SANTHOSH ALIAS KUTTAN
|
May 29, 2007 |
|
MADHU KURUMUTTATH VEEDU Vs. STATE OF KERALA
|
February 14, 2007 |
|
MADHURI Vs. SATHYASEELAN NADAR
|
February 14, 2007 |
|
MADHUSOODHANAN Vs. STATE OF KERALA
|
February 23, 2007 |
|
MAGI SENSALAVOS Vs. L N MAHARANA
|
January 25, 2007 |
|
MAHATMA GANDHI UNIVERSITY Vs. MANAGER ST ALBERTS COLLEGE
|
May 23, 2007 |
|
MAHATMA GANDHI UNIVERSITY Vs. SHERIN S
|
March 22, 2007 |
|
MAHESH Vs. STATE OF KERALA
|
February 1, 2007 |
|
MAHESH MARIKKAL GOVINDAN Vs. BOARD OF TRUSTEES OF SREE MOOKAMBIKA
|
March 22, 2007 |
|
MAHESH SASI Vs. SUB INSPECTOR OF POLICE
|
February 14, 2007 |
|
MAHILA PRADHAN AGENTS WELFARE SOCIETY Vs. SUPERINTENDENT OF POLICE
|
February 5, 2007 |
|
MAIKKILE ANICLUZ Vs. STATE OF KERALA
|
March 27, 2007 |
|
MAIMOONA JALEEL KOYA Vs. SUB INSPECTOR OF POLICE
|
March 20, 2007 |
|
MAJEED Vs. STATE OF KERALA
|
May 18, 2007 |
|
MAJEED Vs. CIRCLE INSPECTOR OF POLICE
|
March 12, 2007 |
|
MAJEED P K Vs. STATE OF KERALA
|
March 13, 2007 |
|
MAJEENDRANATH SAIT ALIAS MAHESH SAIT Vs. MUHAMMAD RAFI
|
January 9, 2007 |
|
MAJEETH ROSHAN Vs. SUB INSPECTOR OF POLICE
|
February 14, 2007 |
|
MAKBOOL MANDAYIPPURAM Vs. STATE OF KERALA
|
May 18, 2007 |
|
MALABAR CHIT FUNDS PVT LTD Vs. STATE OF KERALA
|
February 19, 2007 |
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MALABAR CHIT FUNDS PVT LTD Vs. STATE OF KERALA
|
February 22, 2007 |
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MALAKKARI Vs. STATE OF KERALA
|
May 30, 2007 |
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MALAMKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE Vs. FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES
|
August 18, 2007 |
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MALAMPUZHA SERVICE CO-OPERATIVE BANK AND K.V. SIVARAMAN, THE PRESIDENT Vs. THE STATE OF KERALA,
|
July 17, 2007 |
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MALATHI J RAI Vs. SUHARA ABBAS ALI
|
August 23, 2007 |
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MALATHI J RAI Vs. KERALA STATE ELECTION COMMISSION
|
January 23, 2007 |
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MALATHY AMMA Vs. STATE OF KERALA
|
February 9, 2007 |
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MALU ALIAS MALATHI Vs. EXCISE INSPECTOR
|
January 12, 2007 |
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MAMACHAN Vs. STATE OF KERALA
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September 5, 2007 |
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MAMMEN MATHEW Vs. M N RADHA KRISHNAN
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October 15, 2007 |
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MAMMEN MATHEW Vs. M N RADHAKRISHNAN
|
October 12, 2007 |
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MANAGER AND PRINCIPAL Vs. STATE OF KERALA; MAHATMA GANDHI UNIVERSITY AND REGISTRAR
|
December 5, 2007 |
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MANAGER ASSUMPTION COLLEGE Vs. STATE OF KERALA
|
December 5, 2007 |
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MANAGER CHULIKA ESTATE Vs. KUNJUMOHANNED
|
October 10, 2007 |
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MANAGER ISLAMIC LP SCHOOL Vs. STATE OF KERALA
|
March 19, 2007 |
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MANAGER KARIMPUZHA HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
January 12, 2007 |
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MANAGER PAZHASSIRAJA COLLEGE Vs. UNIVERSITY OF CALICUT
|
July 31, 2007 |
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MANAGER S S HIGHER SECONDARY SCHOOL Vs. LIJIN G S
|
July 25, 2007 |
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MANAGER SARASWATHI VILASAM U P SCHOOL Vs. PRIYESH ARAMANA
|
July 3, 2007 |
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MANAGER V P PAUL Vs. JAMES VARGHESE
|
March 30, 2007 |
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MANAGER, I.I.V.U.P. SCHOOL Vs. STATE OF KERALA AND ORS.
|
February 26, 2007 |
|
MANAGING DIRECTOR Vs. STATE OF KERALA
|
January 9, 2007 |
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MANAGING DIRECTOR Vs. INDUSTRIAL TRIBUNAL
|
January 23, 2007 |
|
MANAGING DIRECTOR Vs. DINAMONY NIVARTHIL
|
February 1, 2007 |
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MANAGING DIRECTOR Vs. NANIAMMA LAKSHMIKKUTYAMMA
|
March 6, 2007 |
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MANAGING DIRECTOR K S I D C TRIVANDRUM Vs. JANAKIAMMA PANJAKSHIAMMA
|
August 10, 2007 |
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MANAGING PARTNER SHANTHI FLOUR MILLS Vs. REGIONAL DIRECTOR ESI CORPORATION
|
July 9, 2007 |
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MANAKKAL JUMATHPALLI COMMITTEE Vs. V P MUHAMMED ALIAS MANUTTY
|
February 6, 2007 |
|
MANDOOR ALI Vs. REVENUE DIVISIONAL OFFICER
|
April 12, 2007 |
|
MANESH Vs. S I OF POLICE
|
January 3, 2007 |
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MANI ALIAS HARIHARAN Vs. BIJU DAMODARAN
|
January 23, 2007 |
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MANIAN PATHROSE Vs. STATE OF KERALA
|
March 28, 2007 |
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MANIKANDAN Vs. S I OF POLICE NALLALAM POLICE STATION
|
November 29, 2007 |
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MANIKANDAN S/O. NAGAN Vs. STATE OF KERALA
|
March 8, 2007 |
|
MANIKANTAN ALIAS MANI VELUSWAMY Vs. STATE OF KERALA
|
March 23, 2007 |
|
MANIKKAM Vs. ASST ENGINEER
|
July 12, 2007 |
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MANIKUTTAN Vs. STATE OF KERALA
|
May 29, 2007 |
|
MANIKUTTAN CHAVARO Vs. STATE OF KERALA
|
February 21, 2007 |
|
MANIYAN KUNJU Vs. STATE OF KERALA
|
February 5, 2007 |
|
MANJESH BABU Vs. SALIM KOLLAMPARAMBIL
|
June 1, 2007 |
|
MANJILAS RICE MILL Vs. STATE OF KERALA
|
January 16, 2007 |
|
MANJU M LAL Vs. VANAJA J
|
January 24, 2007 |
|
MANJUNATHA Vs. STATION HOUSE OFFICER
|
March 28, 2007 |
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MANJUSHA K., III BAMS STUDENT Vs. THE KANNUR UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
|
May 25, 2007 |
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MANNADI SNDP SAKHA YOGAM Vs. SUB DIVISIONAL MAGISTRATE
|
January 25, 2007 |
|
MANNATH ABDUL AZEEZ Vs. RAMESH KUMAR KARUNAKARAN NAIR
|
February 21, 2007 |
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MANNINGAYIL FAIZAL Vs. STATE OF KERALA
|
March 13, 2007 |
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MANOHARAN Vs. STATE OF KERALA
|
February 2, 2007 |
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MANOHARAN Vs. RADHADEVI
|
May 31, 2007 |
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MANOHARAN PONNAMBALAM Vs. STATE OF KERALA
|
February 5, 2007 |
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MANOHARAN S/O. VELUKUTTY AND SREEJA D/O. NAGAMMA Vs. G. DASAMMA D/O. GRACY AND ORS.
|
September 6, 2007 |
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MANOHARAN, C. AND ORS. Vs. KERALA STATE WAREHOUSING CORPORATION AND ANR.
|
June 6, 2007 |
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MANOJ Vs. DEPUTY TAHSILDAR
|
January 9, 2007 |
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MANOJ Vs. K PREMANANDAN
|
March 27, 2007 |
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MANOJ @ BABU AND ORS. Vs. STATE OF KERALA
|
February 23, 2007 |
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MANOJ KUTTAN Vs. STATE OF KERALA
|
February 14, 2007 |
|
MANOJ M Vs. SUB INSPECTOR OF POLICE
|
April 12, 2007 |
|
MANOJ S. & ORS Vs. STATE OF KERALA & ORS.
|
November 7, 2007 |
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MANOJ T K Vs. SWWTO THOMAS
|
March 22, 2007 |
|
MANOJ THOMAS Vs. CAN FIN HOMES LTD
|
April 11, 2007 |
|
MANSOOR Vs. STATE OF KERALA
|
May 31, 2007 |
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MANTHAN S/O. KANIYAN Vs. STATE OF KERALA
|
February 6, 2007 |
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MANU M R Vs. STATE OF KERALA
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March 12, 2007 |
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MANUEL GEORGE Vs. STATE OF KERALA
|
February 1, 2007 |
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MANUGOPAL ALIAS MANU Vs. STATE OF KERALA
|
March 22, 2007 |
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MANUJ A.M. D/O MARIAMMA, HSA(ENGLISH) Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
|
August 18, 2007 |
|
MANY ALIAS KRISHNANKUTTY Vs. STATE OF KERALA
|
May 2, 2007 |
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MAR BASELLIUS MEDICAL MISSION HOSPITAL Vs. JOSEPH BABU
|
January 17, 2007 |
|
MARGARET FRANCIS Vs. VEENA KANNAN
|
April 11, 2007 |
|
MARGRET JOSEPH Vs. DIVISIONAL FOREST OFFICER
|
January 4, 2007 |
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MARIAM KOSHY Vs. JOLLY VARGHESE
|
August 10, 2007 |
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MARIAMMA Vs. POULOSE
|
September 26, 2007 |
|
MARIYAMMA THOMAS Vs. KOTTAYAM CO OP URBAN BANK LTD
|
March 29, 2007 |
|
MARIYU Vs. DEPUTY SUPERINTENDENT
|
February 14, 2007 |
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MAROLI SUKUMARAN Vs. STATE OF KERALA
|
February 15, 2007 |
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MARTIN SEBASTIAN Vs. STATE OF KERALA
|
March 30, 2007 |
|
MARY Vs. ANNAMMA
|
December 10, 2007 |
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MARY MATHA COLLGE OF ENGINEERING Vs. PREETHI ELIZABETH IYPE
|
February 2, 2007 |
|
MARY SEBASTIAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
MARY THOMAS ATTULLIL Vs. DISTRICT COLLECTOR
|
July 27, 2007 |
|
MARYKUTTY JOSEPH Vs. STATE OF KERALA
|
September 17, 2007 |
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MARYKUTTY PHILIP Vs. VARGHESE ABRAHAM
|
November 22, 2007 |
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MATHAI, K.V. Vs. STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
|
March 28, 2007 |
|
MATHEW Vs. KERALA STATE CO OPERATIVE TRIBUNAL
|
March 16, 2007 |
|
MATHEW ABRAHAM Vs. V GOPALAKRISHNAN
|
October 29, 2007 |
|
MATHEW ALIAS MUTHU Vs. STATE OF KERALA
|
January 22, 2007 |
|
MATHEW C MATHEW Vs. P X RUDOLPH
|
April 12, 2007 |
|
MATHEW D Vs. DIRECTOR GENERAL OF POLICE
|
March 15, 2007 |
|
MATHEW GEORGE Vs. STATE OF KERALA
|
February 8, 2007 |
|
MATHEW IBRAHIM Vs. GOPALKRISHNAN
|
October 26, 2007 |
|
MATHEW JOSEPH Vs. JANAKI
|
January 23, 2007 |
|
MATHEW JOSEPH Vs. JANAKI &OTHERS
|
January 13, 2007 |
|
MATHEW K MATHEW Vs. FOOD INSPECTOR
|
April 9, 2007 |
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MATHEW P VARGHESE Vs. SUPERINTENDENT OF POLICE KOLLAM
|
May 30, 2007 |
|
MATHEW S.P. Vs. THE STATE OF KERALA, THE DIRECTOR OF PUBLIC INSTRUCTIONS, THE ASSISTANT EDUCATIONAL OFFICER AND REV. C.H. ALFRED
|
March 1, 2007 |
|
MATHUKUTTY NINAN Vs. K V SEBASTIAN
|
March 19, 2007 |
|
MATTUMAL MOHAMMEDKUTTY Vs. SUB INSEPCTOR OF POLICE
|
January 10, 2007 |
|
MAVOOR GRAMA PANCHAYATH Vs. OMBUDSMAN
|
September 19, 2007 |
|
MAVULLATHIL ANANDAN Vs. KANNAMPOLIYAN NANU
|
January 4, 2007 |
|
MAXWELL ROZARIO Vs. O B RAYMON
|
February 14, 2007 |
|
MAYILVAHANAM MARKETING, SHORANUR Vs. ADDL. SALES TAX OFFICER, OTTAPPALAM
|
July 10, 2007 |
|
MAYIN PARAMBATHAZHATH IBRAHIM Vs. STATE OF KERALA
|
January 23, 2007 |
|
MEENAKSHI Vs. UDAYAKUMAR
|
September 27, 2007 |
|
MEENAKSHI SATHISH Vs. SOUTHERN PETROCHEMICAL INDUSTRIES
|
January 23, 2007 |
|
MEERANKHAN Vs. STATE OF KERALA
|
July 2, 2007 |
|
MEERASAHIB Vs. HASSANKUTTY
|
May 30, 2007 |
|
MEETHALE ILLATH SHANKARAN NAMBOODIRI Vs. COMMISSIONER HR AND CE BOARD KOZHIKODE
|
March 23, 2007 |
|
MELETHIL IYYATHIYA UMMA Vs. TALUK LAND BOARD
|
January 22, 2007 |
|
MERCY BABU NURSING ASSISTANT Vs. SUPERINTENDENT
|
March 13, 2007 |
|
MERCY MATHEW Vs. CHINNAMMA VARGHESE
|
April 11, 2007 |
|
MERLIN ALIAS SHERLY AUGUSTIN Vs. YESUDAS
|
February 13, 2007 |
|
MERSHID Vs. STATE OF KERALA
|
February 21, 2007 |
|
MICHAEL RAJ Vs. STATE OF KERALA
|
February 7, 2007 |
|
MIDLAND RUBBER AND PRODUCE COMPANY LIMITED Vs. STATE OF KERALA
|
October 17, 2007 |
|
MIL CONTROLS LTD. Vs. COMMISSIONER OF INCOME TAX
|
November 14, 2007 |
|
MINI GEORGE Vs. STATE OF KERALA
|
March 23, 2007 |
|
MINI VARGHESE Vs. VIJAYAKUMAR
|
February 19, 2007 |
|
MINIMOL Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT
|
July 26, 2007 |
|
MINIMOL LUKOSE Vs. LIFE INSURANCE CORPORATION OF INDIA
|
March 19, 2007 |
|
MODY Vs. JOSE
|
June 6, 2007 |
|
MOHAMAD ALI HAJI Vs. RASITHA
|
April 13, 2007 |
|
MOHAMED ALI Vs. BEEFATHIMA
|
May 29, 2007 |
|
MOHAMEDALI ABUBACKER Vs. KUNJU MOIDEEN
|
January 5, 2007 |
|
MOHAMMAD Vs. KUNHAPPUTTY
|
July 6, 2007 |
|
MOHAMMED ALIAS BAVA Vs. STATE OF KERALA
|
May 2, 2007 |
|
MOHAMMED BASHEER Vs. STATE OF KERALA
|
September 6, 2007 |
|
MOHAMMED BASHEER MOIDEENKUTTY Vs. P KHADEEJA MOHAMMED
|
March 14, 2007 |
|
MOHAMMED BIVI A. Vs. SUSHEELA KOVILAMMA
|
June 28, 2007 |
|
MOHAMMED CHERRY Vs. SUB INSPECTOR OF POLICE
|
February 2, 2007 |
|
MOHAMMED HARIS Vs. P ARUMUGHAN
|
May 31, 2007 |
|
MOHAMMED KUNJU Vs. STATE OF KERALA
|
June 14, 2007 |
|
MOHAMMED MOIDU HAJI Vs. STATE OF KERALA
|
January 16, 2007 |
|
MOHAMMED MUBEEN Vs. STATE OF KERALA
|
March 23, 2007 |
|
MOHAMMED MUSTAK Vs. SANTA GOPINATHAN NAIR
|
February 5, 2007 |
|
MOHAMMED MUSTHAFA Vs. STATE OF KERALA
|
February 13, 2007 |
|
MOHAMMED RAFI S Vs. FATHAHUDEEN
|
July 24, 2007 |
|
MOHAMMED SALIB Vs. STATE OF KERALA
|
May 18, 2007 |
|
MOHAMMED SHERIF Vs. S H O
|
February 9, 2007 |
|
MOHAMMED SHIHAB P K Vs. STATE OF KERALA
|
March 14, 2007 |
|
MOHAMMED ZAHIR Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
|
July 13, 2007 |
|
MOHAN C. MENON Vs. STATE OF KERALA
|
February 7, 2007 |
|
MOHANACHANDRAN Vs. STATE OF KERALA
|
May 30, 2007 |
|
MOHANAN Vs. STATE OF KERALA
|
May 28, 2007 |
|
MOHANAN Vs. STATE OF KERALA
|
July 31, 2007 |
|
MOHANAN Vs. STATE OF KERALA
|
February 5, 2007 |
|
MOHANAN Vs. KERALA STATE
|
January 15, 2007 |
|
MOHANAN A. V. Vs. MANAGER, A. U. P. SCHOOL
|
October 17, 2007 |
|
MOHANAN KARUNAKARAN Vs. STATE OF KERALA
|
January 16, 2007 |
|
MOHANAN KARUNAKARAN Vs. STATE OF KERALA
|
March 1, 2007 |
|
MOHANAN NARAYANAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
MOHANAN NARAYANAN Vs. STATE OF KERALA
|
January 22, 2007 |
|
MOHANAN PILLAI Vs. STATE OF KERALA
|
January 12, 2007 |
|
MOHANAN VELUKKUTTAN Vs. JOINT REGISTRAR GENERAL
|
February 5, 2007 |
|
MOHANDAS Vs. CORPORATION OF THIRUVANANTHAPURAM
|
February 14, 2007 |
|
MOHANDAS Vs. GOVERNMENT OF KERALA
|
January 10, 2007 |
|
MOHANDAS KRISHNAN Vs. STATE OF KERALA
|
January 12, 2007 |
|
MOHANDAS MADHAVAN NAIR Vs. STATE OF KERALA
|
March 16, 2007 |
|
MOHANDAS NALLATHAMPI Vs. R SURESH
|
February 1, 2007 |
|
MOIDEEN R S Vs. GOVERNMENT OF KERALA
|
November 6, 2007 |
|
MOIDEEN SHAH Vs. JOSEPH MATHEW
|
August 9, 2007 |
|
MOIDU Vs. STATE OF KERALA
|
September 27, 2007 |
|
MOINUEL HAQUE Vs. STATE OF KERALA
|
February 2, 2007 |
|
MONACHAN Vs. STATE OF KERALA
|
June 1, 2007 |
|
MONU ALIAS PRAMOD LAXMAN GAMBIR Vs. STATE OF KERALA
|
February 14, 2007 |
|
MOOLAVALAPPIL SHUKOOR Vs. STATE OF KERALA
|
January 8, 2007 |
|
MOOSA HUSSAIN Vs. SUB INSPECTOR OF POLICE
|
February 1, 2007 |
|
MOOSA IBRAHIM Vs. STATE OF KERALA
|
January 10, 2007 |
|
MOOSAKOYA Vs. STATE OF KERALA
|
December 5, 2007 |
|
MOTHER SUPERIOR Vs. GOVERNMENT OF KERALA
|
November 22, 2007 |
|
MOYINKUTTY Vs. M VIMAL CHAND
|
May 28, 2007 |
|
MUBARAQ AHAMMED KOYA Vs. STATE OF KERALA
|
February 20, 2007 |
|
MUHAMMADALI M Vs. SUB INSPECTOR OF POLICE
|
January 12, 2007 |
|
MUHAMMED ALIAS MANU Vs. STATE OF KERALA
|
January 17, 2007 |
|
MUHAMMED HANEEF S/O. ALIKUNHI Vs. THE SUB INSPECTOR OF POLICE AND STATE OF KERALA
|
September 27, 2007 |
|
MUHAMMED KUNHU Vs. STATE OF KERALA
|
January 25, 2007 |
|
MUHAMMED KUNJU Vs. STATE OF KERALA
|
June 1, 2007 |
|
MUHAMMED MUNEER V V Vs. S H O IRIKKUR POLICE STATION
|
February 9, 2007 |
|
MUHAMMED NASSAR Vs. STATE OF KERALA
|
May 23, 2007 |
|
MUHAMMED RIYAS ALIAS P V RIYAS Vs. STATE OF KERALA
|
January 5, 2007 |
|
MUHAMMED ROSHAN USSANKUTTY Vs. PRINCE ABRAHAM CIRCLE INSPECTOR OF POLICE
|
March 29, 2007 |
|
MUHAMMED SADIQ KUNJU MOITHEEN Vs. S I OF POLICE ERATTUPETTA
|
March 20, 2007 |
|
MUHAMMED SAHIB Vs. MOHAMMED IBRAHIM
|
February 5, 2007 |
|
MUHAMMEDKUTTY Vs. C P SARASU
|
February 1, 2007 |
|
MUHAMMEDKUTTY Vs. STATE OF KERALA
|
March 12, 2007 |
|
MUHAMMEDUNNI THERUVATH VEETTIL Vs. HASSAN KARUVATH ABDU HAJI
|
January 25, 2007 |
|
MUJEEB Vs. SUPERINTENDENT OF POLICE
|
February 20, 2007 |
|
MUJEEB Vs. STATE OF KERALA
|
February 21, 2007 |
|
MUJEEB ABDU Vs. STATE OF KERALA
|
January 1, 2007 |
|
MUJEEB ABDU Vs. STATE OF KERALA
|
January 22, 2007 |
|
MUJEEB KOYAKUTTY Vs. SUB INSPECTOR OF POLICE
|
March 27, 2007 |
|
MUJEEB RAHMAN MUHAMMED ALI Vs. JOINT REGISTRAR
|
February 6, 2007 |
|
MUJEEB YAHU Vs. STATE OF KERALA
|
May 2, 2007 |
|
MUKESH ALIAS BINU Vs. STATE OF KERALA
|
May 23, 2007 |
|
MUKESH GEORGE Vs. STATE OF KERALA
|
January 17, 2007 |
|
MUKKATH PAPPACHAN ALIAS M M MATHEW Vs. STATE OF KERALA
|
February 9, 2007 |
|
MULANTHURUTHY CHITTY Vs. K P VARGHESE
|
July 27, 2007 |
|
MULLASSERI NARAYANAN Vs. KALLAMKUNNAN KUNHIPATHU
|
January 10, 2007 |
|
MUNDASSERI MUHAMMED ALIAS NANIPPA Vs. SUB INSPECTOR OF POLICE
|
April 13, 2007 |
|
MUNEER Vs. SUB INSPECTOR OF POLICE
|
January 17, 2007 |
|
MUNNA MOHAMMED ALIAS KULLA MOHAMMED Vs. STATE OF KERALA
|
February 2, 2007 |
|
MUNNAR GRAMA PANCHAYATH Vs. YOUSEFF LABBA
|
January 8, 2007 |
|
MURALEEDHARAN ALIAS MURALI Vs. STATE OF KERALA
|
March 13, 2007 |
|
MURALEEDHARAN GANGADHARAN Vs. STATE OF KERALA
|
March 26, 2007 |
|
MURALEEDHARAN PILLAI Vs. STATE OF KERALA
|
April 10, 2007 |
|
MURALI Vs. SUB INSPECTOR OF POLICE
|
May 24, 2007 |
|
MURALI GOPALAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
MURALI S/O. BALAKRISHNAN NAIR, Vs. STATE OF KERALA
|
September 26, 2007 |
|
MURALIDHARAN PILLAI S/O. KRISHNA AND USHA W/O. MURALIDHARAN PILLAI Vs. RADHAMANI AMMA W/O. RAMAKRISHNA PILLAI AND ORS.
|
January 19, 2007 |
|
MURUGIAH Vs. STATE OF KERALA
|
March 27, 2007 |
|
MURUKESAN KANDACHAN Vs. STATE OF KERALA
|
January 1, 2007 |
|
MUSTAFA MAMMU ALIAS CHERIYAPPU Vs. STATE OF KERALA
|
January 5, 2007 |
|
MUSTHAFA Vs. THE DISTRICT COLLECTOR,
|
October 29, 2007 |
|
MUSTHAFA MAMMAD Vs. STATE OF KERALA
|
March 22, 2007 |
|
MUTHAWALLI MADEENA MASJID Vs. KERALA JAMA ATH ISLAMI HIND
|
July 5, 2007 |
|
MUTHOOT PAPPACHAN CONSULTANCY Vs. LABOUR COMMISSIONER
|
December 6, 2007 |
|
MYLAN Vs. TALUK LAND BOARD CHITTUR
|
March 21, 2007 |
|
N A ANSHAD Vs. STATE OF KERALA
|
February 9, 2007 |
|
N A JOSE NADUVALIPARAMBIL Vs. SUB INSPECTOR OF POLICE
|
January 2, 2007 |
|
N A SUBAIR Vs. DHANALAKSHMI BANK LTD
|
January 23, 2007 |
|
N ABDUL RAHSEED Vs. STATE OF KERALA
|
February 23, 2007 |
|
N AJITH Vs. STATE OF KERALA
|
June 12, 2007 |
|
N ARAVINDAKSHA PANICKER Vs. ACCOUNTANT GENERAL
|
October 10, 2007 |
|
N BALAKRISHNAN Vs. SUPERINTENDENT OF POLICE
|
February 7, 2007 |
|
N CHANDRAHASAN Vs. STATE OF KERALA
|
March 21, 2007 |
|
N G OMANAKUTTAN Vs. P S RAVEENDRANATH
|
March 23, 2007 |
|
N GOPI Vs. STATE OF KERALA
|
April 27, 2007 |
|
N H JABBAR Vs. STATE OF KERALA
|
March 26, 2007 |
|
N K CHELLAPPAN Vs. STATE OF KERALA
|
February 13, 2007 |
|
N KARUNAKARAN NAIR Vs. UNION OF INDIA
|
February 21, 2007 |
|
N KRISHNAN Vs. DY COLLECTORATE
|
March 16, 2007 |
|
N M ASEES Vs. ASMINA A N
|
May 23, 2007 |
|
N M GIGIMOL Vs. DIRECTOR OF HIGHER SECONDRY EDUCATION
|
December 4, 2007 |
|
N M SAHAJAN SAJAN Vs. STATE OF KERALA
|
May 2, 2007 |
|
N MADHAVAN NAMBOOTHIRI Vs. UNIVERSITY GRANT COMMISSION
|
February 8, 2007 |
|
N MOHANAN Vs. SUGITHA KRISHNAN K L
|
January 1, 2007 |
|
N MURALEEDHARAN Vs. KERALA STATE ELECTRICITY BOARD
|
January 23, 2007 |
|
N P ABDUL KHADER Vs. STATE OF KERALA
|
March 14, 2007 |
|
N P ABDUL SALAM Vs. STATE OF KERALA
|
February 14, 2007 |
|
N P MUHAMMED SHEREEF Vs. K N RAMACHANDRAN
|
June 4, 2007 |
|
N P YAHIYA Vs. STATE OF KERALA
|
March 13, 2007 |
|
N PEERUKANNU Vs. A NAZAR
|
January 11, 2007 |
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N PRAKASH Vs. HIGH COURT OF KERALA
|
January 4, 2007 |
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N RAVEENDRAN Vs. P SHARAFUDEEN
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May 31, 2007 |
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N REGHUNATHA PAL Vs. STATE TRANSPORT AUTHORITY
|
January 2, 2007 |
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N S CHANDRACHOODAN Vs. KERALA STATE FINANCIAL CORPORATION
|
April 12, 2007 |
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N S RAJ Vs. STATE OF KERALA
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January 19, 2007 |
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N S RAVIKUMAR Vs. STATE OF KERALA
|
January 10, 2007 |
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N S S HINDU COLLEGE CHANGANACHERRY Vs. CHIEF ENG
|
July 11, 2007 |
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N SALEENA Vs. SUB INSPECTOR OF POLICE
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February 6, 2007 |
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N SANATH KUMAR Vs. P P VENKITESWARAN
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May 30, 2007 |
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N SANKARAN NAMBOODIRI Vs. STATE OF KERALA
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March 23, 2007 |
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N SHAJILESH Vs. STATE OF KERALA
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May 24, 2007 |
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N SREEKUMARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
May 2, 2007 |
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N T GEORGE Vs. DISTRICT COLLECTOR
|
March 16, 2007 |
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N T SUGUNAN Vs. SUB INSPECTOR OF POLICE
|
March 26, 2007 |
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N T VISWANATHAN NAIR Vs. P J ANTONY
|
March 29, 2007 |
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N V SURESH Vs. V NARAYANAN NAIR
|
March 23, 2007 |
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N VISWANATHAN Vs. THIRUVANANTHAPURAM AYURVEDA OUSHADA
|
February 19, 2007 |
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N. K. BALAN Vs. STATE OF KERALA
|
April 9, 2007 |
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N. KUMARAN MASTER Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT AND ORS.
|
June 12, 2007 |
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N. RADHAKRISHNAN Vs. V.L. MINIKUTTY
|
September 6, 2007 |
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N. SHAMSUL HUNDA Vs. STATE OF KERALA
|
February 9, 2007 |
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NADATHI KUNHIMOHAMMED Vs. STATE OF KERALA
|
February 15, 2007 |
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NADESAN G KUNNATHUKIZHAKKETHIL Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 14, 2007 |
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NADHIRA BHANU Vs. STATE OF KERALA
|
January 9, 2007 |
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NAGENDRAN Vs. HUBERT LESLIE D CRUZ
|
March 29, 2007 |
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NAINAN T MATHEWS Vs. STATE OF KERALA
|
February 12, 2007 |
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NAIR SERVICE SOCIETY Vs. UNIVERSITY OF KERALA
|
February 13, 2007 |
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NAJEEB Vs. STATE OF KERALA
|
April 12, 2007 |
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NAJEEB RAWTHER Vs. DISTRICT COLLECTOR
|
October 1, 2007 |
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NAJEEB T K Vs. STATE OF KERALA
|
March 23, 2007 |
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NAJILA ENTERPRISES Vs. ASSISTANT COMMISSIONER
|
May 29, 2007 |
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NAKERI VASUDEVAN NAMBOODIRI Vs. UNION OF INDIA
|
August 18, 2007 |
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NAKULAN ACHUTHAN Vs. STATE OF KERALA
|
March 30, 2007 |
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NALINAKSHAN Vs. STATE OF KERALA
|
March 23, 2007 |
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NALINAKSHAN Vs. STATE OF KERALA
|
April 27, 2007 |
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NALINAKSHI SREEDHARAN Vs. STATE OF KERALA
|
January 8, 2007 |
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NALINI Vs. UNION OF INDIA
|
June 5, 2007 |
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NALINI JANARDHANAN Vs. ELAMANA CHINNAMMU
|
July 30, 2007 |
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NANDAGOPAL Vs. STATE OF KERALA
|
February 7, 2007 |
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NANDAKUMAR NARAYANA MENON Vs. SYNDICATE CHIT FUNDS
|
January 25, 2007 |
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NANUKUTTAN Vs. GOPALAN BALAKRISHNAN
|
November 12, 2007 |
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NARAKANDI BALAN Vs. STATE OF KERALA
|
March 23, 2007 |
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NARANGAT DAMODARAN Vs. K LAKSHMI
|
February 2, 2007 |
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NARAYANA VELICHAPPADA Vs. SUB INSPECTOR OF POLICE
|
October 16, 2007 |
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NARAYANAN Vs. UNNIKRISHNAN NAIR
|
May 28, 2007 |
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NARAYANAN Vs. IRINJALAKUDA MUNICIPALITY
|
January 4, 2007 |
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NARAYANAN NAIR S/O. GOVINDANKUTTY NAIR Vs. THE FEDERAL BANK LTD. AND N. SURENDRAN S/O. VELAYUDHAN
|
January 5, 2007 |
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NARAYANAN VELICHAPPADAN Vs. STATE OF KERALA
|
February 15, 2007 |
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NARENDRA DEV R. Vs. THE KANNUR UNIVERSITY,
|
June 11, 2007 |
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NARENDRAN Vs. KATTOOR GRAMA PANCHAYATH
|
June 6, 2007 |
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NARENDRAN Vs. STATE OF KERALA
|
February 5, 2007 |
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NASEEMA Vs. MOIDEENKOYA
|
January 22, 2007 |
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NASEER KALAPPADAN Vs. SUB INSPECTOR OF POLICE
|
March 13, 2007 |
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NATIONAL FOUNDATION FOR CONSUMER Vs. UNION OF INDIA
|
January 11, 2007 |
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NATIONAL INSURANCE CO LTD Vs. REKHA
|
August 1, 2007 |
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NATIONAL INSURANCE CO. LTD Vs. KOMALAVALLY AMMA
|
January 8, 2007 |
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NATIONAL INSURANCE COMAPANY Vs. SATHYABATE PARTO
|
January 4, 2007 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. VELAYUDHAN
|
February 23, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. K N VIJAYAKUMAR
|
February 5, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. NIRANJANA AMBADI
|
February 7, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. RAJAN KRISHNAN NAIR
|
February 14, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. SHAJU T THURUTHEL
|
October 10, 2007 |
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NATIONAL INSURANCE COMPANY LTD Vs. BALAN ALIAS BALAKRIHSNAN
|
November 22, 2007 |
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NATIONAL INSURANCE COMPANY LTD. Vs. V.P. MOHAN ALIAS PAVITHRA MOHAN AND OTHERS.
|
March 8, 2007 |
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NATIONAL STORES Vs. STATE OF KERALA
|
October 22, 2007 |
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NAUFAL HAMZA Vs. STATE OF KERALA
|
March 26, 2007 |
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NAUSHAD Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 4, 2007 |
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NAZAR Vs. STATE OF KERALA
|
March 28, 2007 |
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NAZAR Vs. STATE OF KERALA
|
November 20, 2007 |
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NAZAR MARAKKAR Vs. STATE OF KERALA
|
May 18, 2007 |
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NAZEER HASSAN Vs. STATE OF KERALA
|
February 14, 2007 |
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NAZER Vs. SUB INSPECTOR OF POLICE
|
February 15, 2007 |
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NCJ RAJAN Vs. P. K. KUMUDINI
|
June 8, 2007 |
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NEBUL SIDHICK Vs. STATE OF KERALA
|
March 23, 2007 |
|
NEELAKANTAN RAVEENDRAN AND LAKSHMY ANANDAVALLY Vs. SUMATHY, PALAVILA PUTHENVEEDU AND VELAYUDHAN
|
November 1, 2007 |
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NEELAKATH MUSTAFA Vs. STATE OF KERALA
|
January 10, 2007 |
|
NEKKOTHKANDY MOIDEEN Vs. STATE OF KERALA
|
March 22, 2007 |
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NELLIKANDI VALIYA POCKER Vs. POTHACHOLA BAVA
|
February 14, 2007 |
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NETHAJI SPORTS CLUB Vs. THE THRISSUR DISTRICT FOOD BALL AND THE KERALA FOOD BALL ASSOCIATION
|
July 20, 2007 |
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NEVIN FRANCIS Vs. DOLLARS CHARCH KURIES AND LOANS
|
May 30, 2007 |
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NEW INDIA ASSURANCE CO LTD Vs. C K JINNAN
|
January 1, 2007 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. A SUKUMARI
|
March 27, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PONNAMMA THOMAS
|
September 7, 2007 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. K M CHERIAN VARKEY MATHAI
|
January 22, 2007 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAISAMMA VARGHESE
|
April 9, 2007 |
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NIBI MATHEW Vs. STATE OF KERALA
|
May 28, 2007 |
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NIBIN KRISHNA Vs. STATE OF KERALA
|
May 23, 2007 |
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NIBU RAJ Vs. USHA J KURUP
|
February 9, 2007 |
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NIDUMBRATH ARAVINDAKSHAN Vs. NIDUMBRATH LAKSHMIKUTTY AMMA
|
January 5, 2007 |
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NIMMISH Vs. STATE OF KERALA
|
March 12, 2007 |
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NIMMISH Vs. STATE OF KERALA
|
June 4, 2007 |
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NIRMALA Vs. EXCISE INSPECTOR
|
February 7, 2007 |
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NISHA MURALI, PROPRIETOR, MAHRAJA WOOD Vs. THE STATE OF KERALA
|
October 26, 2007 |
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NISHAD Vs. STATE OF KERALA
|
June 1, 2007 |
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NISHIL Vs. STATION HOUSE OFFICER
|
October 10, 2007 |
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NISSA MUHAMMAD KUNJU LABBA Vs. SABU SALIM
|
April 12, 2007 |
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NISSAM MOHAMMED KANNY Vs. STATE OF KERALA
|
March 28, 2007 |
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NITHYANANDAN Vs. STATE OF KERALA
|
October 22, 2007 |
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NIXON N C Vs. REGISTRAR FO CO OPERATIVE SOCIETIES
|
January 8, 2007 |
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NIYAS Vs. STAT OF KERALA
|
March 16, 2007 |
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NIYAS MUHAMMED ASARAZHIKAM VEEDU Vs. CHANDRAMATHI AMMA
|
April 11, 2007 |
|
NIZAR S/O. SHAHUL HAMEED AND ORS. Vs. STATE OF KERALA
|
September 12, 2007 |
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NJANADURAI PAKKIANADAR Vs. STATE OF KERALA
|
February 12, 2007 |
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NOBLE FINANCE Vs. OMANA SHANMUGHAM
|
February 1, 2007 |
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NOORALI ALIAS ALI Vs. STATE OF KERALA
|
February 19, 2007 |
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NOORUDHIN T K C Vs. S H O
|
February 9, 2007 |
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NOORUL ISLAM EDUCATION TRUST Vs. ASSISTANT LABOUR OFFICER
|
December 6, 2007 |
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NOUFAL JAMALUDHEEN Vs. STATE OF KERALA
|
March 28, 2007 |
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NOUSHAD Vs. STATE OF KERALA
|
May 18, 2007 |
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NOUSHAD Vs. STATE OF KERALA
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January 22, 2007 |
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NOUSHAD HASSAN Vs. STATE OF KERALA
|
March 23, 2007 |
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NOUSHAD K HAMZA Vs. STATE OF KERALA
|
January 2, 2007 |
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NOUSHAD MOIDEEN KOYA Vs. STATE OF KERALA
|
April 27, 2007 |
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NOUSHAD P K Vs. STATE OF KERALA
|
March 14, 2007 |
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NOUSHAD V P Vs. STATE OF KERALA
|
February 7, 2007 |
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NRIPAN RAJ Vs. STATE OF KERALA
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May 18, 2007 |
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NUJUMUDEEN ALUMMOOTTIL Vs. STATE OF KERALA
|
February 21, 2007 |
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O BECHAMIN UMMAN Vs. STATE OF KERALA
|
January 5, 2007 |
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O J ABRAHAM Vs. JUBIN BABU
|
January 15, 2007 |
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O NARAYANAN Vs. COCHIN DEVASWOM BOARD
|
January 10, 2007 |
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O P GEORGE Vs. JOINT REGIONAL TRANSPORT OFFICER
|
January 10, 2007 |
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O T ENASU Vs. UNION OF INDIA
|
November 2, 2007 |
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O THAJUDHEEN Vs. IVY ASSOCIATES
|
April 4, 2007 |
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O THANKACHAN Vs. STATE OF KERALA
|
March 28, 2007 |
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O V USHA Vs. MAHATMA GANDHI UNIVERSITY
|
April 12, 2007 |
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O/E/N CONNECTORS LTD Vs. CHOTTANIKARA GRAMA PANCHAYAT
|
August 18, 2007 |
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OLAM EXPORTS INDIA LTD Vs. ASSISTANT COMMISSIONER
|
January 5, 2007 |
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OMANA Vs. STATE OF KERALA
|
February 1, 2007 |
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OMANA ASOKAN Vs. THRISSUR MUNICIPAL CORPORATION
|
April 11, 2007 |
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OMANA VIJAYAN Vs. STATE OF KERALA
|
March 12, 2007 |
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OMANAKUTTAN Vs. STATE OF KERALA
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April 3, 2007 |
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OMANAKUTTAN PILLAI V Vs. STATE OF KERALA
|
March 27, 2007 |
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ONE EARTH ONE LIFE Vs. SINDHU JOY
|
February 19, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. GOPALAN ACHARY
|
February 6, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. KUTTAN NAIR
|
January 9, 2007 |
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ORIENTAL INSURANCE CO LTD Vs. JOSEPH
|
May 25, 2007 |
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P A ABDUL HAKKIM Vs. RAMESAN
|
March 8, 2007 |
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P A DEVASSIA Vs. GEORGEKUTTY PETER
|
February 19, 2007 |
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P A JAFFAR Vs. R RAJARAM
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May 25, 2007 |
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P A JOSE Vs. JOSE THOMAS
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February 8, 2007 |
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P A NIAMATHULLA V Vs. A SHABEER
|
June 18, 2007 |
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P AANDI Vs. DIRECTOR OF PANCHAYATHS
|
January 2, 2007 |
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P ARAVINDAKSHAN Vs. STATE OF KERALA
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June 19, 2007 |
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P ARJUNAN Vs. K CHANDRIKA
|
March 13, 2007 |
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P ARVINDAKSHAN Vs. PRESIDENT PALLIKUNNU GRAMA
|
July 25, 2007 |
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P BALACHANDRAN Vs. STATE OF KERALA
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January 12, 2007 |
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P BIJU Vs. STATE OF KERALA
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May 28, 2007 |
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P C ABDUL HAMEED Vs. GENERAL MANAGER TELECOM B S N L
|
March 16, 2007 |
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P C CHACKO Vs. HARRISONS MALAYALAM LIMITED
|
March 13, 2007 |
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P C SOMAN Vs. SUB INSPECTOR OF POLICE
|
January 9, 2007 |
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P C THOMAS AND CO Vs. SUPERINTENDING ENGINEER
|
January 10, 2007 |
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P CHANDRASEKHARA PILLAI Vs. VALSALA CHANDRAN
|
February 27, 2007 |
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P D ANTONY Vs. SUB INSPECTOR OF POLICE
|
February 12, 2007 |
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P D JOSEPH Vs. BINDU JOSEPH
|
March 12, 2007 |
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P D RAMACHANDRAN NAIR Vs. PAVITHRAN
|
March 29, 2007 |
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P DAMODARAN Vs. CHERKALAM ABDULLA
|
March 7, 2007 |
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P DEEPA Vs. STATE OF KERALA
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July 10, 2007 |
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P G ALEYAMMA Vs. KUNJAMMA JACOB
|
January 4, 2007 |
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P G KRISHNAN Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
|
January 10, 2007 |
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P G SUNIL KUMAR Vs. STATE OF KERALA
|
May 31, 2007 |
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P H RIYAS ALIAS RIYAS AHAMMED Vs. STATE OF KERALA
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February 20, 2007 |
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P HAMSA ALIAS MANU Vs. STATE OF KERALA
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February 6, 2007 |
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P INDIRA AMMA Vs. P MOHANAN NAIR
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January 5, 2007 |
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P J GEORGE Vs. P G VENUGOPALAN NAIR
|
March 1, 2007 |
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P J JAMES Vs. P J JOSEPH
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February 13, 2007 |
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P J JOSE Vs. SUNNY SEBASTIAN
|
March 29, 2007 |
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P JAYA RAJAN Vs. STATE OF KERALA
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June 22, 2007 |
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P JAYAPRAKASH Vs. MERVIN ALEXANDER
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May 30, 2007 |
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P JOHN PAUL Vs. SOMAN
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August 7, 2007 |
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P K ABDUL AZEEZ Vs. STATE OF KERALA
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January 4, 2007 |
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P K ABDUL RAHIMAN Vs. STATE OF KERALA
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March 26, 2007 |
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P K ALAVI Vs. DISTRICT COLLECTOR
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September 17, 2007 |
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P K AMARJITH Vs. P K KAMALA
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September 27, 2007 |
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P K AMMINI Vs. STATE OF KERALA
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February 5, 2007 |
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P K AYYAPPAN Vs. KERALA STATE ROAD TRANSPORT
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February 14, 2007 |
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P K BABU Vs. T N SADANANDHAN
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February 9, 2007 |
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P K BALAKRISHANAN Vs. ORAKKAL
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November 23, 2007 |
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P K BHANUMATHY Vs. AMBUJAKSHY
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January 10, 2007 |
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P K HASHIM Vs. STATE OF KERALA
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February 19, 2007 |
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P K JAGADEESH Vs. THANKAPPAN PILLAI
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February 5, 2007 |
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P K KUNJAPPAN Vs. STATE OF KERALA
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February 7, 2007 |
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P K MOHANAKUMARAN NAIR PROJECT OFFICER Vs. KERALA KHADI AND VILLAGE INDUSTRIES
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March 20, 2007 |
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P K MUMTAZ Vs. ADDL SALES TAX OFFICER
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July 27, 2007 |
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P K PRATHAPAN Vs. V N KUTTAN
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March 27, 2007 |
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P K RADHAKRISHNAN Vs. MAHATHMA GANDHI UNIVERSITY
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August 1, 2007 |
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P K SALIM Vs. K K BHASKARAN
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June 4, 2007 |
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P K SANSILAVOS Vs. KALLAMKUNNU SERVICE CO OP BANK
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February 6, 2007 |
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P K SASIKUMAR Vs. STATE OF KERALA
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January 12, 2007 |
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P K SHERRIF Vs. KINETIC FINANCE
|
February 19, 2007 |
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P K SUDHAKARAN Vs. ANGADIPPURAM GRAMA PANCHAYATH
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March 28, 2007 |
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P K SURESH Vs. STATE OF KERALA
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January 24, 2007 |
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P K VARGHESE Vs. KATHEESA KUTTY UMMA
|
January 10, 2007 |
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P KRISHNANKUTTY Vs. STATE OF KERALA
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January 1, 2007 |
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P KUNHI BAVA Vs. THAZHEPURAM NABEESU
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February 14, 2007 |
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P L JOY Vs. REVENUE DIVISIONAL OFFICER
|
January 22, 2007 |
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P L S KANNA Vs. XAVIO MANO MATHEW
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January 23, 2007 |
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P M ABDUL KAREEM Vs. ASSISTANT EXECUTIVE ENGINEER K S E B
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July 24, 2007 |
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P M ASHRAF Vs. COMMERCIAL TAX OFFICER
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March 22, 2007 |
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P M JOSEPH Vs. DIRECTOR OF PANCHAYATS
|
February 14, 2007 |
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P M LALITHAMBIKA Vs. JOYMON J
|
May 31, 2007 |
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P M MUNHI MOHAMED Vs. SUB INSPECTOR OF POLICE
|
January 8, 2007 |
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P M RADHAKRISHNAN ALIAS THAMPI Vs. KOCHIN CHIT FUNDS
|
February 14, 2007 |
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P M SASIBHOOSHAN Vs. P RAMANI
|
January 12, 2007 |
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P M THOMAS Vs. DIRECTOR OF HEALTH SERVICES
|
February 23, 2007 |
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P M THOMAS Vs. K S E B
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May 30, 2007 |
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P MAHAMOOD Vs. STATE OF KERALA
|
January 23, 2007 |
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P MANIKANTAN NAIR Vs. STATE OF KERALA
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February 15, 2007 |
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P MEETHIYAN KUNJU Vs. ALWAYE URBAN CO OP BANK LTD
|
February 5, 2007 |
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P MOIDEENKUTTY Vs. REVENUE DIVISIONAL OFFICER
|
January 16, 2007 |
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P MURALEEDHARAN Vs. COMMISSIONER HINDU RELIGIOUS
|
January 9, 2007 |
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P MURUKESAN Vs. FOOD INSPECTOR
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February 26, 2007 |
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P N RAFEEQUE Vs. STATE OF KERALA
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March 30, 2007 |
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P N SADASIVAN PILLAI Vs. KARTHIYAYANI
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February 14, 2007 |
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P NAFEESA Vs. MANAGER SENIOR BASIC SCHOOL
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May 30, 2007 |
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P NIRMALA Vs. STATE OF KERALA
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May 28, 2007 |
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P O SAMSON Vs. STATE OF KERAL
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April 12, 2007 |
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P P ARSHAD Vs. NELLANCHERI MUSTHAFFA
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July 9, 2007 |
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P P ASEENA Vs. STATE OF KERALA
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March 23, 2007 |
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P P IBRAHIM Vs. R T A
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January 23, 2007 |
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P P JOYI Vs. STATE OF KERALA
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January 23, 2007 |
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P P LISSY Vs. SECRETARY TO GOVERNMENT
|
March 13, 2007 |
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P P MOHANAN Vs. STATE OF KERALA
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March 2, 2007 |
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P P MOHANAN Vs. STATE OF KERALA
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April 27, 2007 |
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P P RAFEEQUE Vs. STATE OF KERALA
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February 6, 2007 |
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P PRADEEP Vs. STATE OF KERALA
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April 9, 2007 |
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P PRAKASHAN Vs. STATE OF KERALA
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February 20, 2007 |
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P PRAVEENCHANDRAN Vs. STATE OF KERALA
|
December 5, 2007 |
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P PREMKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 29, 2007 |
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P PRITHEERAJ Vs. STATE OF KERALA
|
February 19, 2007 |
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P R ANILKUMAR Vs. GEORGE JOSEPH
|
May 30, 2007 |
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P R BALAN Vs. T B SUGATHAN
|
May 31, 2007 |
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P R MOHAN KUMAR Vs. STATE OF KERALA
|
January 10, 2007 |
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P R RAJESH Vs. STATE OF KERALA
|
February 6, 2007 |
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P R RAVI Vs. STATE OF KERALA
|
February 23, 2007 |
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P R SREERAM Vs. S S BALASUNDARI
|
January 10, 2007 |
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P R YAMUNA Vs. STATE OF KERALA
|
September 20, 2007 |
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P RAJAN Vs. STATE OF KERALA
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February 22, 2007 |
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P RAMANKUTTY Vs. STATE OF KERALA
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February 15, 2007 |
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P RASHEED Vs. STATE OF KERALA
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May 23, 2007 |
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P RAVEENDRAN Vs. STATE OF KERALA
|
January 10, 2007 |
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P S ABDUL JALAL Vs. SUB INSPECTOR OF POLICE
|
January 22, 2007 |
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P S ALPHONSA Vs. CHAIRMAN STATE INSTITUTE OF ENCYCLOP
|
February 14, 2007 |
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P S GANESH ALANKAR VEEDU Vs. STATE OF KERALA
|
March 26, 2007 |
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P S GRANITE INDUSTRIES Vs. KERALA FINANCE CORPORATION
|
March 22, 2007 |
|
P S MUJEEB RAHMAN Vs. STATE OF KERALA
|
January 22, 2007 |
|
P S RAMA BHAT, P S VENKATRAMANA,P G SUBRAMANYAN,GOVINDA HEBBAR AND S K RADHA,S V KESHAVAN Vs. K A ABOOBACKER,LATE ABBA,ZUHARA, K A ABOOBACKER AND S V KESHAVAN,S K VENKATAN
|
August 21, 2007 |
|
P S RAVENDRAN Vs. STATE OF KERALA
|
July 4, 2007 |
|
P S SANMUGHANANDAN ALIAS ANANDAN Vs. STATE OF KERALA
|
February 2, 2007 |
|
P S SEBASTIAN Vs. V PRABHAKARAN
|
May 29, 2007 |
|
P S SULAIMAN Vs. STATE OF KERALA
|
January 9, 2007 |
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P SAJITH KUMAR Vs. I P SOMASEKHARA NAIR
|
February 15, 2007 |
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P SARASWATHI AMMA Vs. DISTRICT EXECUTIVE OFFICER
|
February 2, 2007 |
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P SHYLESH Vs. K S JOSEPH
|
March 19, 2007 |
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P SOMAN Vs. STATE OF KERALA
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April 27, 2007 |
|
P SUKUMARAN MASTER Vs. C BHASKARAN
|
June 4, 2007 |
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P SURENDRAN Vs. STATE OF KERALA
|
February 13, 2007 |
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P SURESH KUMAR Vs. STATE OF KERALA
|
March 13, 2007 |
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P T Vs. STATE OF KERALA
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February 9, 2007 |
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P T ENTHEENKUTTY ALIAS BAVA Vs. REVENUE DIVISIONAL OFFICER
|
April 13, 2007 |
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P T GEORGE Vs. STATE OF KERALA
|
May 31, 2007 |
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P T JOSE Vs. JOSE CHEMBERY
|
January 23, 2007 |
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P T MOIDU Vs. ORIENTAL INSURANCE CO LTD
|
August 3, 2007 |
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P T RIYAS Vs. STATE OF KERALA
|
February 14, 2007 |
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P T THOMAS Vs. STATE OF KERALA
|
May 4, 2007 |
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P T THOMASON Vs. STATE OF KERALA
|
February 6, 2007 |
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P T UMMER Vs. N BELCIK
|
April 12, 2007 |
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P TTHOMAKUTTY Vs. RAJU
|
March 23, 2007 |
|
P UDAYAKUMAR Vs. SASIDHARAN NAIR
|
March 19, 2007 |
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P UNNEENKUTTY Vs. STATE OF KERALA
|
March 29, 2007 |
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P UPENDRAN Vs. STATE OF KERALA
|
January 5, 2007 |
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P V ABDUL KHADER Vs. JAM IYYATHU ATHBAYI NAKSHABANDIYA
|
January 24, 2007 |
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P V BABU Vs. S H O NEELESHWAR POLICE STATION
|
February 13, 2007 |
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P V GEORGE Vs. KERALA STATE ELECTRICITY BOARD
|
February 5, 2007 |
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P V GEORGE Vs. RELEEFFA
|
May 30, 2007 |
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P V JOSEPH Vs. STATE OF KERALA
|
May 25, 2007 |
|
P V PRASAD SREE PRASADAM FOODS Vs. STATE OF KERALA
|
March 20, 2007 |
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P V SREEKUMAR Vs. STATE OF KERALA
|
March 22, 2007 |
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P V SURYA RAO Vs. CBI KOCHI
|
March 27, 2007 |
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P V VARGHESE Vs. SUPERINTENDING ENGINEER
|
January 23, 2007 |
|
P V VARGHESE Vs. SUB REGISTRAR
|
February 27, 2007 |
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P V VIJAYAKUMARAN Vs. STATE OF KERALA
|
February 27, 2007 |
|
P VIJAYAN ACHUTHAN Vs. K M SHEIK ABDULLA
|
February 8, 2007 |
|
P VIJAYAN IPS Vs. STATE OF KERALA
|
July 4, 2007 |
|
P VISWA MOHANAN PILLAI Vs. STATE OF KERALA
|
April 11, 2007 |
|
P X KURIAKOSE Vs. STATE OF KERALA
|
February 9, 2007 |
|
P. GIRIJA Vs. SURESH KUMAR
|
January 4, 2007 |
|
P. M. ALAVI Vs. SALES TAX OFFICER
|
November 22, 2007 |
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P. M. JACOB Vs. THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY
|
April 3, 2007 |
|
P. SHAJAHAN, EVERGREEN EXPORT Vs. STATE OF KERALA
|
July 23, 2007 |
|
P. SUMATHYKUTTY AMMA Vs. RAMAN ACHERY
|
February 23, 2007 |
|
P. THANKAMONY Vs. PONNAMMA,
|
January 24, 2007 |
|
P.A. NIAMATHULLA S/O P.M. ABDULKAREEM Vs. STATE OF KERALA AND ORS.
|
February 13, 2007 |
|
P.K. RAMACHANDRAN Vs. SREE NARAYANA TRUST MEDICAL MISSION
|
September 6, 2007 |
|
P.K. VENUGOPALAN Vs. STATE OF KERALA
|
September 24, 2007 |
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P.M. PADMANABHAN Vs. K.P. SETHUMADHAVAN
|
March 28, 2007 |
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P.M. POULOSE Vs. THE SECRETARY AND MUDAKKUZHA GRAMA PANCHAYATH
|
September 12, 2007 |
|
P.P. MATHEW, ADVOCATE, Vs. K.A. MATHAI S/O. AVIRACHAN
|
January 19, 2007 |
|
P.P. YOHANNAN Vs. PATHROSE YOHANNAN
|
September 24, 2007 |
|
P.R. NARAHARI RAO Vs. COMMISSIONER OF INCOME TAX
|
July 18, 2007 |
|
P.S. SADASIVAN Vs. STATE OF KERALA
|
February 8, 2007 |
|
P.V. VARGHESE Vs. CUSTOMS EXCISE GOLD APPL. TRIBUNAL
|
November 26, 2007 |
|
P.V.S. HOSPITAL (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CLAICUT
|
June 8, 2007 |
|
PADINHAREPURAKKAL VELAYUDHAN AND KUNNOOR PAYI Vs. PADINHAREPURAKKAL NOTTAN VAIDYAR
|
September 6, 2007 |
|
PADINJAREKARA AGENCIES LIMITED Vs. STATE OF KERALA
|
August 6, 2007 |
|
PADINJAREKARA AGENCIES LIMITED Vs. STATE OF KERALA
|
June 6, 2007 |
|
PADMAKUMARI AMMA Vs. VALSALA
|
March 26, 2007 |
|
PADMANABHA HEGDE Vs. SUNEETHA J. RAO
|
January 17, 2007 |
|
PADMANABHA PILLAI KUMARA PILLAI Vs. PADMANABHA PILLAI VELAYUDHAN PILLAI
|
July 16, 2007 |
|
PADMANABHAN AND ORS. Vs. THE COMMISSIONER, H.R. AND C.E. DEPARTMENT AND ORS.
|
May 10, 2007 |
|
PADMAVATHI AMMA Vs. EXCISE INSPECTOR
|
March 16, 2007 |
|
PADMINI Vs. STATE OF KERALA
|
February 5, 2007 |
|
PAIKKATTU MAMMED KOYA HAJI Vs. PUTHIYA MALIYAKKAL NAFEESABI
|
April 12, 2007 |
|
PAILIKUTTY Vs. SUB INSPECTOR OF POLICE
|
June 1, 2007 |
|
PAKKU SOPPI Vs. NAGATH SUBAIDA
|
February 13, 2007 |
|
PALA MARKETING CO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
|
November 26, 2007 |
|
PALAKKAD ROLLER FLOUR MILLS PVT LTD Vs. KERALA STATE INDUSTRIAL DEVELOPMENT
|
March 23, 2007 |
|
PALANIYAPPAN Vs. STATE OF KERALA
|
February 22, 2007 |
|
PALATH IMBICHIKOYA MOIDEENKUTTY Vs. SECRETARY TO GOVERNMENT
|
April 9, 2007 |
|
PALAZHI MOHAMMED MUSTHAFA Vs. STATE OF KERALA
|
March 15, 2007 |
|
PALLITHARAMMAL MUKKALIKKAL SHERIEF Vs. STATE OF KERALA
|
February 15, 2007 |
|
PALLITHOTTUKA ABDUL AZEEZ Vs. KADANNOLI AYSHA
|
February 21, 2007 |
|
PALLIYALI MOIDEEN Vs. STATE OF KERALA
|
March 13, 2007 |
|
PAMBACKAL MATHEW Vs. VALIYATHOTTIYIL THOMAS
|
December 10, 2007 |
|
PANAVALLY VILLAGE SERVICE Vs. KERALA STATE ELECTRICITY BOARD
|
May 30, 2007 |
|
PANCHALI K RAMAN Vs. STATE OF KERALA
|
January 1, 2007 |
|
PANCHAMI Vs. STATE OF KERALA
|
July 3, 2007 |
|
PANCHAMY PACK KERALA LTD Vs. TRAVANCORE DEVASWOM BOARD
|
September 26, 2007 |
|
PANIYIL PRAKASH KUMAR Vs. GOKHATAK ENTERPRISES LTD
|
May 23, 2007 |
|
PANNERI KUNHATI Vs. KADEMBERI DEVASWOM
|
January 10, 2007 |
|
PARAMBATH BABU POKKAN Vs. STATE OF KERALA
|
February 14, 2007 |
|
PARAMESWARAN S/O. KARAPPAN AND BABU S/O. KARAPPAN Vs. SUBRAMANIAN S/O. AYYAPPAN,
|
September 27, 2007 |
|
PARAYIL GRANULAR ILNDUSTRIES Vs. KUMARANALLOOR GRAMA PANCHAYAT
|
February 9, 2007 |
|
PARAYIL MOHAMMED KUTTY Vs. STATE OF KERALA
|
March 2, 2007 |
|
PARAYIL THENGAL ABDUL AZEEZ Vs. STATE OF KERALA,
|
October 31, 2007 |
|
PARKSON B SQUARE PROJECTS Vs. GEORGE VARKEY JAWAD COLD STORES
|
March 19, 2007 |
|
PATHU HAIJUMMA Vs. K M ANDY
|
February 1, 2007 |
|
PATTAKAL CHERIYAKOYA Vs. ALIYATHAMMUDA BEETHATHEBIYYAPPURA MUTHUKOYA
|
December 18, 2007 |
|
PATTATH ABID SAIDALAVI Vs. STATE OF KERALA
|
March 15, 2007 |
|
PAUL VARGHESE Vs. MARIYAMMA THOMAS
|
May 30, 2007 |
|
PAULOSE PAILY Vs. STATE OF KERALA
|
February 2, 2007 |
|
PAVUNNY Vs. ANNAM
|
June 25, 2007 |
|
PAYYANNUR EDUCATIONAL SOCIETY V V Vs. SATHIMANI
|
September 17, 2007 |
|
PAYYARATH ILLATH SHYLAJA Vs. T V JANAKI
|
January 5, 2007 |
|
PEARL PET PACKAGINGS PRIVATE Vs. STATE OF KERALA
|
February 13, 2007 |
|
PEERMOHAMMED M Vs. CHIRAKKADAVU GRAMA PANCYAT
|
July 3, 2007 |
|
PEERU MUHAMMED MUSLIM JAMAATH Vs. STATE OF KERALA
|
January 12, 2007 |
|
PEETHAMBARAN Vs. STATE OF KERALA
|
May 31, 2007 |
|
PEETHAMBARAN Vs. JAYAPRAKASH
|
May 23, 2007 |
|
PENNA KRISHNAN Vs. JOINT REGISTRAR OF CO OPERATIVE
|
March 16, 2007 |
|
PEOPLE S FORUM FOR NATURAL JUSTICE Vs. UNION OF INDIA
|
January 1, 2007 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
|
April 10, 2007 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
|
November 30, 2007 |
|
PETER CHERIAN Vs. ABRAHAM
|
September 20, 2007 |
|
PETER P A Vs. STATE OF KERALA
|
March 28, 2007 |
|
PHILIP THOMAS Vs. BANK OF BARODA
|
March 22, 2007 |
|
PHILIPOSE ABRAHAM Vs. STATE OF KERALA
|
September 28, 2007 |
|
PHILIPOSE SAKARIAH ALIAS JOMON Vs. STATE OF KERALA
|
February 15, 2007 |
|
PHILOMINA Vs. INDIAN RAILWAYS
|
February 5, 2007 |
|
PHILOMINA Vs. INDIARI RAILWAYS
|
February 5, 2007 |
|
PHILOMINA Vs. ANTONY PETER
|
February 1, 2007 |
|
PHILOMINA Vs. ANTONY @ SAMSON, S/O GEORGE AND ORS.
|
February 27, 2007 |
|
PHILOMINA A M PHARMACIST STORE KEEPER Vs. STATE OF KERALA
|
March 13, 2007 |
|
PHILOMINA FRANCIS Vs. ACCOUNTANT GENERAL
|
January 25, 2007 |
|
PHILOMINA JOHNY Vs. POULINE THOBNAR FERNANDEZ
|
February 19, 2007 |
|
PIPE DISTRIBUTORS Vs. COMMERCIAL TAX OFFICER
|
October 18, 2007 |
|
POABS GRANITES PRIVATE LIMITED Vs. CIRCLE INSPECTOR OF POLICE
|
February 8, 2007 |
|
PODDAR PLANTATIONS LTD. Vs. KADEEJA
|
July 26, 2007 |
|
PODIYAN Vs. SUPERINTENDENT OF POLICE
|
February 6, 2007 |
|
PONNAMMA Vs. STATE OF KERALA
|
April 11, 2007 |
|
PONNAMMA BABU Vs. SREEJA G
|
March 26, 2007 |
|
PONNAPPAN Vs. CHERTHALA TALUK COCONUT MARKETING
|
February 19, 2007 |
|
POOJA ANNA RAJU Vs. STATE OF KERALA
|
January 1, 2007 |
|
POOKUNJU Vs. SURENDRAN
|
May 30, 2007 |
|
PPRESIDENT BALASUBRAMANIA SWAMI Vs. SECRETARY
|
April 12, 2007 |
|
PRABHAKAR DEV Vs. STATE OF KERALA
|
June 14, 2007 |
|
PRABHAKARAN Vs. BIJU
|
May 11, 2007 |
|
PRABHAKARAN NAIR Vs. STATE OF KERALA
|
March 14, 2007 |
|
PRABHAKARAN PILLAI Vs. STATE OF KERALA
|
March 15, 2007 |
|
PRABHAKARAN PILLAI Vs. STATE OF KERALA
|
March 28, 2007 |
|
PRABHAVATHIAMMA Vs. STATE OF KERALA
|
September 20, 2007 |
|
PRABHAVATI Vs. NATIONAL INSURANCE CO LTD
|
May 30, 2007 |
|
PRADEEP Vs. STATE OF KERALA
|
April 27, 2007 |
|
PRADEEP Vs. STATE OF KERALA
|
May 24, 2007 |
|
PRADEEP Vs. S I OF POLICE
|
March 29, 2007 |
|
PRADEEP Vs. STATE OF KERALA
|
March 26, 2007 |
|
PRADEEP Vs. BRANCH MANAGER NEDUNGADI BANK LTD
|
July 27, 2007 |
|
PRADEEP Vs. SUB INSPECTOR OF POLICE
|
March 13, 2007 |
|
PRADEEP ANANDATH Vs. COMMISSIONER
|
January 8, 2007 |
|
PRADEEP G Vs. STATE OF KERALA
|
April 11, 2007 |
|
PRADEEP K. P Vs. VIDESH SANCHAR NIGAM LTD
|
August 3, 2007 |
|
PRADEEP PANKAJAKSHAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
PRADEEP SIMHAN ALIAS UPPA Vs. STATE OF KERALA
|
May 18, 2007 |
|
PRAKASAN K D Vs. STATE BANK OF TRAVANCORE
|
December 12, 2007 |
|
PRAKASAN VIJAYA NIVAS Vs. STATE OF KERALA
|
November 26, 2007 |
|
PRAKASH Vs. STATE OF KERALA
|
May 24, 2007 |
|
PRAKASH Vs. STATE OF KERALA
|
June 1, 2007 |
|
PRAKASHAN Vs. STATE OF KERALA
|
February 6, 2007 |
|
PRAMOD PRABHAKRAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
PRASAD Vs. STATE OF KERALA
|
March 16, 2007 |
|
PRASAD SREEDHARAN Vs. STATE OF KERALA
|
January 23, 2007 |
|
PRASAD SREEDHARAN Vs. STATE OF KERALA
|
May 2, 2007 |
|
PRASANNA KUMAR Vs. S H O VELLARIKUNDU POLICE STATION
|
January 10, 2007 |
|
PRASANNA KUMARI AMMA Vs. DISTRICT COLLECTOR
|
July 12, 2007 |
|
PRASANNA THATTIL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
March 27, 2007 |
|
PRASANNAKUMAR P V Vs. STATE OF KERALA
|
February 5, 2007 |
|
PRASANNAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
PRASANTH SUNDAR K Vs. DEPUTY DIRECTOR OF EDUCATION KASARAGOD
|
May 30, 2007 |
|
PRASENAN B Vs. STATE OF KERALA
|
April 4, 2007 |
|
PRATHAPAN KUMARAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
PRATHIBHA KUMARI Vs. DISTRICT EDUCATIONAL OFFICER KOLLAM
|
October 5, 2007 |
|
PRAVEEN A. Vs. HIGH COURT OF KERALA
|
June 15, 2007 |
|
PRAVEEN K Vs. STATE OF KERALA
|
January 9, 2007 |
|
PRAVEEN KUMAR T P Vs. STATE OF KERALA
|
January 4, 2007 |
|
PREETHIMON Vs. STATE OF KERALA
|
November 22, 2007 |
|
PREMA NAMBIAR Vs. SUPERINTENDENT OF POLICE
|
January 22, 2007 |
|
PREMADASAN Vs. STATE OF KERALA AND ICICI BANK LTD.
|
June 12, 2007 |
|
PREMAN Vs. STATE OF KERALA
|
May 18, 2007 |
|
PREMANATHA Vs. STATE OF KERALA
|
January 12, 2007 |
|
PREMARAJAN K Vs. STATE OF KERALA
|
December 18, 2007 |
|
PREMIER TYRES LIMITED Vs. STATE OF KERALA
|
May 30, 2007 |
|
PREMJI PAUL VAZHAPPIOL Vs. STATE OF KERALA
|
March 30, 2007 |
|
PREMKUMAR Vs. STATE OF KERALA
|
February 6, 2007 |
|
PRESIDENT EDAYAR KSHEEROTPADANA SAHAKARANA SANGHAM Vs. INDUSTRIAL TRIBUNAL ALAPPUZHA
|
March 14, 2007 |
|
PRESTON SILVA Vs. STATE OF KERALA
|
February 14, 2007 |
|
PROSAD MONDAL Vs. SUB INSPECTOR OF POLICE
|
June 1, 2007 |
|
PROTHASIS Vs. S I OF POLICE
|
March 26, 2007 |
|
PUNNEN P MARKOSE Vs. STATE OF KERALA
|
January 10, 2007 |
|
PURUSHAN Vs. CIRCLE INSPECTOR OF EXCISE
|
March 21, 2007 |
|
PURUSHOTHAMA KAIMAL Vs. STATE OF KERALA
|
January 4, 2007 |
|
PURUSHOTHAMAN Vs. STATE OF KERALA
|
July 30, 2007 |
|
PURUSHOTHAMAN ALIAS DWARAKA PURUSHU Vs. STATE OF KERALA
|
March 30, 2007 |
|
PURUSHOTHAMAN ALIAS DWARAKA PURUSHU Vs. SUB INSPECTOR OF POLICE
|
April 27, 2007 |
|
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
|
January 4, 2007 |
|
PUTHENPURAYIL LEELAMMA MATHEW Vs. PUTHENPURAKKAL KUNHANCHAN AND P C KURIAN
|
January 23, 2007 |
|
PUTHIYONAN REEJA Vs. MATTANNUR MUNICIPALITY
|
February 15, 2007 |
|
PUTHUKUDI ABDURAHIMAN Vs. P K VIJAYAN
|
February 15, 2007 |
|
PYRAY RAJA DHAKSHA PHARMA Vs. SREE GOKULAM CHIT AND FINANCE CO
|
March 23, 2007 |
|
QUEEN MARY PUBLIC SCHOOL Vs. STATE OF KERALA
|
April 11, 2007 |
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QUEEN MARY PUBLIC SCHOOL Vs. STATE OF KERALA
|
September 14, 2007 |
|
R ACHUTHAN NAIR Vs. STATE OF KERALA
|
January 22, 2007 |
|
R BHAGYODAYAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
R CHITHRAJAKUMAR Vs. UNIVERSITY OF KERALA
|
May 28, 2007 |
|
R DHANALAKSHMY Vs. DIVISIONAL RAILWAY MANAGER
|
May 28, 2007 |
|
R DIVAKARAN NAIR Vs. STATE OF KERALA
|
May 28, 2007 |
|
R DIVAKARAN NAIR Vs. KERALA WATER AUTHORITY
|
March 16, 2007 |
|
R HARIHARAN PILLAI Vs. PRINCIPAL SREE KERALA VARMA COLLEGE
|
August 24, 2007 |
|
R K LATEX PRIVATE LTD Vs. STATE OF KERALA
|
August 7, 2007 |
|
R K SATHEESH KUMAR Vs. S MANIYAN
|
May 29, 2007 |
|
R K SAVAN Vs. STATE OF KERALA
|
February 14, 2007 |
|
R KAVIRAJAN Vs. KERALA STATE BEVERAGES MANDM CORPN LTD
|
March 15, 2007 |
|
R M RAMACHANDRAN Vs. K RATHNAVALLI
|
March 23, 2007 |
|
R MURUGAIAH Vs. DY S P
|
March 1, 2007 |
|
R RAJA GOPALAN Vs. TRAVANCORE DEVASWOM BOARD
|
March 28, 2007 |
|
R RAJENDRA PRASAD Vs. STATE OF KERALA
|
February 12, 2007 |
|
R RAJESH Vs. SECRETARY TO GOVERNMENT
|
June 14, 2007 |
|
R S SASIKUMAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
June 27, 2007 |
|
R SREEKUMAR Vs. SUB INSPECTOR OF POLICE
|
January 22, 2007 |
|
R SREEKUMAR Vs. M MOHAN SELECTION GRADE LECTURER AND HEAD OF THE DEPARTMENT OF POLITICS
|
January 15, 2007 |
|
R SUNIL VAKKATH VADAKKATHIL Vs. INTELLINGENCE OFFICER
|
May 28, 2007 |
|
R THULASIDAS Vs. STATE OF KERALA
|
May 24, 2007 |
|
R UNNIKRISHNAN Vs. PARAVOOR MUNICIPALITY OF KOLLAM
|
October 10, 2007 |
|
R USHA Vs. SUSEELA
|
May 25, 2007 |
|
R VELAYUDHAN Vs. PAZHANIAMMAL
|
May 31, 2007 |
|
R VENKATESH Vs. STATE OF KERALA
|
March 12, 2007 |
|
R. LATHA Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 16, 2007 |
|
R. PRAKASAN Vs. TRAVANCORE DEVASWOM BOARD,
|
August 23, 2007 |
|
RAAGHAVAN Vs. JANAKI
|
May 29, 2007 |
|
RAB THAMPI Vs. STATE OF KERALA
|
January 22, 2007 |
|
RABI Vs. STATE OF KERALA
|
September 17, 2007 |
|
RABIYA Vs. S H NEELESHWAR POLICE STATION
|
February 15, 2007 |
|
RADHA BHARATH Vs. STATE OF KERALA
|
February 20, 2007 |
|
RADHAKRISHNA Vs. ANANTHAKRISHNAN
|
July 4, 2007 |
|
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
|
February 21, 2007 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
January 16, 2007 |
|
RADHAKRISHNAN Vs. M G UNIVERSITY
|
August 1, 2007 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
May 4, 2007 |
|
RADHAKRISHNAN A M Vs. VINOD KUMAR
|
May 18, 2007 |
|
RADHAKRISHNAN ALIAS KANNAN Vs. STATE OF KERALA
|
March 1, 2007 |
|
RADHAKRISHNAN CHANGARAN Vs. SUB INSPECTOR OF POLICE
|
January 22, 2007 |
|
RADHAKRISHNAN KUNJURAMAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
January 5, 2007 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
March 1, 2007 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
February 20, 2007 |
|
RADHAKRISHNAPILLA Vs. STATE OF KERALA
|
May 2, 2007 |
|
RAFEEQUE P ABDUL AZEEZ PARAKUTH Vs. STATE OF KERALA
|
May 28, 2007 |
|
RAFFIQUE ELEDATH PUTHENVEETTIL Vs. STATE OF KERALA
|
January 5, 2007 |
|
RAGHAVA KURUP Vs. NARAYANAN VELUTHAKUNJU
|
January 3, 2007 |
|
RAGHAVAN VISWAMBHARAN Vs. NEELAKANTAN MADHAVAN
|
December 5, 2007 |
|
RAGHUNATHAN NAIR Vs. STATE OF KERALA
|
May 31, 2007 |
|
RAICHAL DAVID Vs. MUSSAVAKKAMMAL
|
March 29, 2007 |
|
RAILWAY DEVELOPMENT ACTION COUNCIL Vs. UNION OF INDIA
|
January 23, 2007 |
|
RAIMON VARGHESE Vs. STATE OF KERALA
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January 17, 2007 |
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RAJ KRISHNAN Vs. SHAHUL HAMEED CIRCLE INSPECTOR OF
|
April 4, 2007 |
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RAJAGOPAL GOPALA PILLAI Vs. STATE OF KERALA
|
April 12, 2007 |
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RAJALAKSHMI Vs. STATE OF KERALA
|
January 9, 2007 |
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RAJAMMA Vs. KERALA STATE
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March 12, 2007 |
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RAJAMMAL W/O. LATE ARUMUGHAN PILLAI, Vs. BHARATHIDAS S/O. NARAYANADAS AND CHANDRIKA W/O. BHARATHIDAS
|
September 25, 2007 |
|
RAJAN Vs. NATIONAAL CHITS AND FINANCE CORPORATION
|
January 9, 2007 |
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RAJAN Vs. STATE OF KERALA
|
March 21, 2007 |
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RAJAN Vs. STATE OF KERALA
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May 28, 2007 |
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RAJAN Vs. STATE OF KERALA
|
May 4, 2007 |
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RAJAN Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
|
August 24, 2007 |
|
RAJAN Vs. THE STATE OF KERALA
|
March 1, 2007 |
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RAJAN CHELLAYYAN Vs. STATE OF KERALA
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February 13, 2007 |
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RAJAN DEVADASAN Vs. STATE OF KERALA
|
June 1, 2007 |
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RAJAN JEWELLERY Vs. STATE OF KERALA
|
June 1, 2007 |
|
RAJAN KUTTAN Vs. SECRETARY
|
March 29, 2007 |
|
RAJAN MATHEW S/O. MATHEW Vs. THE DIRECTOR GENERAL OF POLICE, THE SUPERINTENDENT OF POLICE AND THE SUB INSPECTOR OF POLICE
|
January 19, 2007 |
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RAJAN MURUKAYI Vs. STATE OF KERALA
|
March 13, 2007 |
|
RAJAN NAIR Vs. STATE OF KERALA
|
April 11, 2007 |
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RAJAN NARAYANAN Vs. STATE OF KERALA
|
March 2, 2007 |
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RAJAN PRESIDENT Vs. STATE OF KERALA
|
February 1, 2007 |
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RAJAN THIRUVOTH Vs. KERALA WATER AUTHORITY
|
January 3, 2007 |
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RAJAPPAN NAIR Vs. SURESH BABU
|
February 5, 2007 |
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RAJASEKHARA KURUP Vs. DISTRICT COLLECTOR
|
January 2, 2007 |
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RAJEESH Vs. STATE OF KERALA
|
May 18, 2007 |
|
RAJEESH ANDIKUTTY Vs. S I OF POLICE
|
February 9, 2007 |
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RAJEEV Vs. STATE OF KERALA
|
February 5, 2007 |
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RAJEEV Vs. STATE OF KERALA
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February 2, 2007 |
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RAJEEV Vs. STATE OF KERALA
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February 14, 2007 |
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RAJEEV Vs. STATE OF KERALA
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May 30, 2007 |
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RAJEEV ALIAS SHARMA Vs. STATE OF KERALA
|
February 12, 2007 |
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RAJEEV C N Vs. STATE OF KERALA
|
February 20, 2007 |
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RAJEEV CHAKRAPANI Vs. SUB INSPECTOR OF POLICE
|
April 9, 2007 |
|
RAJEEV KUMAR Vs. STATE OF KERALA
|
May 18, 2007 |
|
RAJENDRA SINGH Vs. STATE OF KERALA
|
March 20, 2007 |
|
RAJENDRAN Vs. STATE OF KERALA
|
April 27, 2007 |
|
RAJENDRAN Vs. STATE OF KERALA
|
May 29, 2007 |
|
RAJENDRAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
RAJENDRAN SREEDHARAN Vs. MUNDACKAL GRAMA PANCHAYATH
|
February 8, 2007 |
|
RAJESH Vs. STATE OF KERALA
|
January 17, 2007 |
|
RAJESH Vs. S I OF POLICE
|
March 14, 2007 |
|
RAJESH Vs. STATE OF KERALA
|
May 23, 2007 |
|
RAJESH Vs. STATE OF KERALA
|
March 28, 2007 |
|
RAJESH Vs. STATE OF KERALA
|
April 11, 2007 |
|
RAJESH A V Vs. STATE OF KERALA
|
January 22, 2007 |
|
RAJESH A. R Vs. ASSISTANT SECRETARY, THRISSUR CORPORATION ELECTRICTY WING
|
September 28, 2007 |
|
RAJESH ALIAS SAMAN Vs. STATE OF KERALA
|
March 27, 2007 |
|
RAJESH ANTONY Vs. S I OF POLICE
|
January 10, 2007 |
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RAJESH APPUNNI Vs. STATE OF KERALA
|
February 22, 2007 |
|
RAJESH I V Vs. S H O NELESHWAR POLICE STATION
|
January 22, 2007 |
|
RAJESH K M Vs. REGIONAL TRANSPORT OFFICER
|
January 1, 2007 |
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RAJESH KANAKKARYI AYANIKKUNNATHU Vs. STATE OF KERALA
|
February 20, 2007 |
|
RAJESH KUMAR Vs. STATE OF KERALA
|
March 13, 2007 |
|
RAJESH KUMAR Vs. K P S C
|
March 15, 2007 |
|
RAJESH KUMAR Vs. STATE OF KERALA
|
January 10, 2007 |
|
RAJESH KUMAR Vs. STATE OF KERALA
|
February 2, 2007 |
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RAJESH M V Vs. STATE OF KERALA
|
February 2, 2007 |
|
RAJESH R NAIR Vs. STATE OF KERALA
|
September 7, 2007 |
|
RAJESH RAVI Vs. STATE OF KERALA
|
February 13, 2007 |
|
RAJESH S/O. RAJAPPAN Vs. STATE OF KERALA
|
March 8, 2007 |
|
RAJESH SASI Vs. STATE OF KERALA
|
February 5, 2007 |
|
RAJRAJAN ALIAS RAJAN PANICKER Vs. STATE OF KERALA
|
April 27, 2007 |
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RAJU Vs. STATE OF KERALA
|
May 18, 2007 |
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RAJU Vs. STATE OF KERALA
|
May 29, 2007 |
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RAJU Vs. STATE OF KERALA
|
February 14, 2007 |
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RAJU K DAMODARAN Vs. KODIKULAM GRAMA PANCHAYATH
|
April 4, 2007 |
|
RAJU UNNI Vs. STATE OF KERALA
|
March 23, 2007 |
|
RAKESH Vs. STATE OF KERALA
|
January 3, 2007 |
|
RAM MOHAN Vs. STATE OF KERALA
|
January 23, 2007 |
|
RAMACHANDRA SHENORY Vs. M PRABHAKARAN
|
May 31, 2007 |
|
RAMACHANDRAN Vs. NADATHARA FARMERS SERVICE
|
February 6, 2007 |
|
RAMACHANDRAN ASAN Vs. RAJENDRAN NAIR
|
February 12, 2007 |
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RAMACHANDRAN MAKKI Vs. SHAJI LONAPPAN
|
January 4, 2007 |
|
RAMACHANDRAN RAMAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
RAMACHANDRAN, @ ICE Vs. STATE OF KERALA
|
August 22, 2007 |
|
RAMADEVI KRISHNANUNNY Vs. STATE OF KERALA
|
March 19, 2007 |
|
RAMAKRISHNA SHARMA Vs. INSPECTOR OF PLANTATIONS
|
December 18, 2007 |
|
RAMAKRISHNAN K G Vs. STATE OF KERALA
|
February 1, 2007 |
|
RAMAN Vs. STATE OF KERALA
|
August 20, 2007 |
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RAMANAN Vs. CHITRASENAN
|
February 22, 2007 |
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RAMANAN Vs. CHITRASENAN
|
January 22, 2007 |
|
RAMANAN GOPALAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
RAMANI Vs. COMMISSIONER
|
November 21, 2007 |
|
RAMANI JOSEPH Vs. KERALA STATE HOUSING BOARD
|
March 16, 2007 |
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RAMEEM K UMMER Vs. K M ASHRAF
|
March 20, 2007 |
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RAMESAN GOPALAKRISHNAN Vs. STATE OF KERALA
|
March 28, 2007 |
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RAMESH J THARKAN Vs. STATE OF KERALA
|
January 9, 2007 |
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RAMESH KUMAR Vs. STATE OF KERALA
|
August 10, 2007 |
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RAMESH RAMAN PATTASSERY Vs. STATE OF KERALA
|
January 10, 2007 |
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RAMESHAN Vs. JAYAVALLY
|
March 9, 2007 |
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RAMESHAN C Vs. V P SURENDRAN
|
March 22, 2007 |
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RAMLA Vs. STATE OF KERALA
|
February 22, 2007 |
|
RANI Vs. RAJA RATHANA RAMASWAMY
|
February 12, 2007 |
|
RANI P. JOHN Vs. CORPORATE MANAGEMENT OF THE TERESIAN CARMALITE SISTERS OF ERNAKULAM
|
August 23, 2007 |
|
RANJITH V Vs. STATE OF KERALA
|
January 8, 2007 |
|
RANJU Vs. STATE OF KERALA
|
May 18, 2007 |
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RAOOF ABOOBACKER Vs. STATION HOUSE OFFICER
|
April 10, 2007 |
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RAOOF ALI Vs. ASSISTANT COMMISSIONER OF CUSTOMS
|
May 4, 2007 |
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RAPHAEL Vs. VINCENT PAUL
|
September 5, 2007 |
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RAPHEAL AND COMPANY CHERPU Vs. COMMIERCIAL TAX OFFICER
|
May 11, 2007 |
|
RAPHEL D SOUZA Vs. SUB INSPECTOR OF POLICE
|
May 24, 2007 |
|
RARICHAN GEORGE Vs. COMMISSIONER OF EXCISE
|
December 1, 2007 |
|
RASHEED Vs. STATE OF KERALA
|
May 24, 2007 |
|
RASHEED Vs. STATE OF KERALA
|
February 14, 2007 |
|
RASHEED @ HANEEFA Vs. C. I. OF POLICE
|
February 23, 2007 |
|
RASHEED M Vs. NAVARAJAN UNNI
|
January 10, 2007 |
|
RASIYA Vs. K K CHANDUKUTTY
|
October 11, 2007 |
|
RATHEESH Vs. STATE OF KERALA
|
March 27, 2007 |
|
RATHEESH J Vs. STATE OF KERALA
|
January 4, 2007 |
|
RATHEESH RAMAN Vs. STATE OF KERALA
|
February 20, 2007 |
|
RATHI DEVI Vs. SIVASANKARAN NAIR
|
March 2, 2007 |
|
RATHISH J. BABU Vs. KERALA STATE PUBLIC SERVICE COMMISSION
|
August 18, 2007 |
|
RATNAMMA Vs. STATE OF KERALA
|
June 1, 2007 |
|
RATNAMMA Vs. STATE OF KERALA
|
February 13, 2007 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
February 19, 2007 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
May 28, 2007 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
May 18, 2007 |
|
RAVEENDRAN Vs. SOBHANA
|
December 3, 2007 |
|
RAVEENDRAN @ MANIAPPAN Vs. STATE OF KERALA
|
November 5, 2007 |
|
RAVEENDRAN ALIAS RAVI Vs. SUB INSPECTOR OF POLICE
|
April 10, 2007 |
|
RAVEENDRAN DAMODHARAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
RAVEENDRAN NAIR Vs. STATE OF KERALA
|
January 23, 2007 |
|
RAVEENDRAN P K Vs. SAJAN V R
|
January 22, 2007 |
|
RAVEENDRAN PARANGODAN Vs. STATE OF KERALA
|
April 27, 2007 |
|
RAVEENDRAN SREEDHARAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
RAVEENDRANATH V R Vs. STATE OF KERALA
|
November 1, 2007 |
|
RAVI BHAGIAN Vs. STATE OF KERALA
|
February 19, 2007 |
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RAVI MULLAKKARA ARUMUGHAN Vs. AMMINI RAVI
|
April 11, 2007 |
|
RAVINDRAN Vs. STATE OF KERALA
|
March 21, 2007 |
|
RAVINDRANATHAN P N Vs. FOOD CORPORATION OF INDIA
|
May 23, 2007 |
|
RAVUNNI Vs. STATE OF KERALA
|
January 9, 2007 |
|
RAY A THOMAS Vs. STATE OF KERALA
|
May 4, 2007 |
|
RAYEES Vs. STATE OF KERALA
|
February 1, 2007 |
|
RAZIYA SUJA, FORMERLY PRESIDENT AND P.H. HASEEB, FORMERLY VICE-PRESIDENT Vs. THE STATE ELECTION COMMISSION AND ORS.
|
February 7, 2007 |
|
REENA MATHEW Vs. ABY THOMAS
|
April 12, 2007 |
|
REETHA ANTO Vs. ROMEO JACOB
|
September 6, 2007 |
|
REGHUNATHAKURUP ALIAS JAYAN Vs. SREEVIDHYA
|
April 12, 2007 |
|
REGHUNATHAN NAIR Vs. DIRECTOR MINING AND GEOLOGY
|
January 10, 2007 |
|
REGI C JOHN Vs. STATE OF KERALA
|
May 23, 2007 |
|
REGIONAL DIRECTOR Vs. MANORAJYAM PUBLICATIONS P LTD
|
March 22, 2007 |
|
REGIONAL DIRECTOR Vs. PRAKASHAN
|
February 1, 2007 |
|
REGIONAL DIRECTOR Vs. SURESH TRADING CO
|
March 13, 2007 |
|
REGIONAL DIRECTOR E S I C Vs. TRAVANCORE COCHIN CHEMICALS LTD
|
October 17, 2007 |
|
REGIONAL DIRECTOR E S I C Vs. HOTEL ALUKKAS
|
September 26, 2007 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. ARUN GRANITES
|
April 10, 2007 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CHRISTOPHER
|
August 6, 2007 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION THRISSUR Vs. BABY FRANCIS PROPRIETOR PALAKKAD
|
November 5, 2007 |
|
REGIONAL DIRECTOR ESI CORPORATION Vs. APPOLLO TYRES LTD
|
October 31, 2007 |
|
REGIONAL TRANSPORT OFFICER VADAKARA Vs. K V ABDURAHIMAM
|
January 22, 2007 |
|
REGISTRAR OF BIRTHS AND DEATHS Vs. K D PATHROSE
|
February 22, 2007 |
|
REGISTRAR OF CO OPERATIVE Vs. C T AHAMED ALI
|
March 23, 2007 |
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REJI Vs. STATE OF KERALA
|
February 19, 2007 |
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REJI K J Vs. STATE OF KERALA
|
February 7, 2007 |
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REJI P CHERIAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
REJIE REGHU Vs. STATE OF KERALA
|
February 1, 2007 |
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REJITH Vs. STATE OF KERALA
|
May 18, 2007 |
|
REKHARANI Vs. PRABHU
|
July 4, 2007 |
|
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF LAND REVENUE
|
March 19, 2007 |
|
REMADEVI Vs. A S R GOPALAKRISHNAN
|
October 4, 2007 |
|
REMANI Vs. STATE OF KERALA
|
April 27, 2007 |
|
RENJISH @ VIKRAMAN, Vs. THE STATE OF KERALA
|
October 16, 2007 |
|
RENJITH KUMAR S/O. MUKUNDAN Vs. NALUMKKAL KUMARAN VIJAYAKUMAR AND STATE OF KERALA
|
February 6, 2007 |
|
RENJITH P V Vs. STATE OF KERALA
|
March 28, 2007 |
|
RENJITH RAMAN Vs. S I OF POLICE
|
February 5, 2007 |
|
RENUKA RACHEL ABRAHAM Vs. LETTY PATRIC
|
April 11, 2007 |
|
RESMI PILLAI Vs. REVENUE DIVISIONAL OFFDICER
|
February 19, 2007 |
|
RETHEESH KUMAR ALIAS SHAJI Vs. STATE OF KERALA
|
May 18, 2007 |
|
RETHINATH K MENON Vs. SECRETARY TO GOVERNMENT
|
July 27, 2007 |
|
REV FR BABU VARGHESE Vs. DEPUTY DIRECTOR OF EDUCATION
|
March 16, 2007 |
|
REV FR JOY KADUKUMMAKKIL Vs. REVENUE DIVISIONAL OFFICER
|
January 22, 2007 |
|
REV KV V MATHAI Vs. P V JOSE
|
March 12, 2007 |
|
REV. C.H. ALFRED, MANAGER Vs. STATE OF KERALA, JOINT SECRETARY TO GOVERNMENT,
|
July 30, 2007 |
|
REVE A NINAN OOMMEN Vs. CITY COMMISSIONER OF POLICE
|
February 2, 2007 |
|
RIJU SASI Vs. STATE OF KERALA
|
January 12, 2007 |
|
RIJU THOMAS Vs. STATE OF KERALA
|
January 9, 2007 |
|
RIJU THOMAS Vs. STATE OF KERALA
|
March 13, 2007 |
|
RIJU THOMAS Vs. STATE OF KERALA
|
May 23, 2007 |
|
RINEESH Vs. STATE OF KERALA
|
February 12, 2007 |
|
RIYAD ABDUL KAREEM Vs. GOVERNMENT OF KERALA
|
March 26, 2007 |
|
RIYAS Vs. STATE OF KERALA
|
March 12, 2007 |
|
RIYAS ABOOBACKER Vs. STATE OF KERALA
|
February 5, 2007 |
|
RIYAS BABU Vs. TAHSILDAR
|
May 15, 2007 |
|
RIYAS MUHAMMADALI Vs. STATE OF KERALA
|
March 30, 2007 |
|
RIYAS SHAIK AHAMMED Vs. STATE OF KERALA
|
March 16, 2007 |
|
RIYAS V ABBOOBACKER Vs. STATE OF KERALA
|
March 2, 2007 |
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ROBIN Vs. T A JOSEPH
|
January 9, 2007 |
|
ROBIN Vs. SUB INSPECTOR OF POLICE
|
May 18, 2007 |
|
ROBIN BABY Vs. STATION HOUSE OFFICER
|
February 5, 2007 |
|
ROJI THOMAS Vs. STATE OF KERALA
|
April 4, 2007 |
|
RONNI THOMAS Vs. STATE OF KERALA
|
February 5, 2007 |
|
ROSAMMA MATHAI Vs. SUB INSPECTOR OF POLICE
|
March 12, 2007 |
|
ROSE PHILIO K J Vs. DEPARTMENT OF COLLEGIATE EDUCATION
|
February 14, 2007 |
|
ROSHAN MATHEW Vs. CIRCLE INSPECTOR OF POLICE
|
January 12, 2007 |
|
ROSHAN MATHEW Vs. CIRCLE INSPECTOR OF POLICE
|
March 27, 2007 |
|
ROY Vs. STATE OF KERALA
|
February 9, 2007 |
|
ROY ALIAS THOMAS Vs. STATE OF KERALA
|
April 13, 2007 |
|
ROY M K MUTTATHUPARA VEEDU Vs. SUB INSPECTOR OF POLICE
|
January 22, 2007 |
|
ROY VARGHESE Vs. HIGH COURT OF KERALA
|
June 12, 2007 |
|
ROY VIJAYAN PRASANNA INDIRAGANDHI Vs. STATE OF KERALA
|
March 20, 2007 |
|
ROYAL ENTERPRISES Vs. STATE OF KERALA
|
February 8, 2007 |
|
RUKHIYA ALI MUHAMMED Vs. STATE OF KERALA
|
January 4, 2007 |
|
RURAL EDUCATIONAL AND SOCIAL TRUST Vs. UNIVERSITY OF CALICUT
|
March 21, 2007 |
|
RURAL KURIES P LIMITED Vs. P SUDHAKARAN
|
March 22, 2007 |
|
S BABU Vs. ARAVUKAD KSHETHRAYOGAM
|
May 31, 2007 |
|
S BALAMURALI Vs. K V VIKRAMANUNNI
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July 9, 2007 |
|
S BINUKUMAR Vs. STATE OF KERALA
|
March 28, 2007 |
|
S CHANDRAMOHAN NAIR Vs. STATE OF KERALA
|
March 12, 2007 |
|
S DHANABHAGYAM AMMAL Vs. STATE OF KERALA
|
October 5, 2007 |
|
S GOPALAKRISHNAN NAIR Vs. SECRETARY TO GOVERNMENT
|
August 7, 2007 |
|
S GOPINATHAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
|
February 19, 2007 |
|
S HARVY Vs. STATE OF KERALA
|
March 27, 2007 |
|
S JAYAKUMAR Vs. WELFARE FUND INSPECTOR
|
March 20, 2007 |
|
S KAMALUDEEN S/O SHAHUL HAMEED Vs. UNION OF INDIA; STATE OF KERALA AND MADHAVAN SODARAN
|
March 1, 2007 |
|
S KRISHNAKUMAR Vs. I SOBHANA
|
March 22, 2007 |
|
S LAKSHMAN ACHARY Vs. P ESHWARA BHAT
|
March 5, 2007 |
|
S LEELA Vs. RAJAN
|
April 11, 2007 |
|
S M MANSOOR Vs. CIRCLE INSPECTOR OF POLICE
|
April 2, 2007 |
|
S MADHAVIKUTTY Vs. STATE OF KERALA
|
December 1, 2007 |
|
S MINI Vs. STATE OF KERALA
|
May 28, 2007 |
|
S N SYNDICATE PRIVATE LIMITED Vs. P P PAUL
|
March 27, 2007 |
|
S NAYAGAM Vs. SECRETARY MUNNAR GRAMA PANCHAYAT
|
May 15, 2007 |
|
S PARAMASIVAN CHETTIAR Vs. STATE BANK OF TRAVANCORE
|
May 29, 2007 |
|
S PRABHU Vs. RAJANI R
|
January 25, 2007 |
|
S PRADEEP Vs. STATE OF KERALA
|
May 28, 2007 |
|
S R EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
|
June 13, 2007 |
|
S RADHAKRISHNAN Vs. REGISTRAR UNIVERSITY OF KERALA
|
February 7, 2007 |
|
S RADHAKRISHNAN Vs. STATE OF KERALA
|
February 19, 2007 |
|
S RADHAKRISHNAN NAIR Vs. E K JOHN
|
January 22, 2007 |
|
S RAJASHEKARAN Vs. UNIVERSITY OF KERALA
|
March 28, 2007 |
|
S S SHARJA HUSSAIN Vs. STATE OF KERALA
|
May 28, 2007 |
|
S S SHARJA HUSSAIN Vs. STATE OF KERALA
|
February 1, 2007 |
|
S SASI Vs. STATE OF KERALA
|
March 23, 2007 |
|
S SASIDHARAN NAIR Vs. KERALA MINERALS AND METALS LTD
|
April 13, 2007 |
|
S SHYJU ALIAS CHUZHALI Vs. STATE OF KERALA
|
January 8, 2007 |
|
S SINDHU Vs. STATE OF KERALA
|
March 21, 2007 |
|
S SREEKUMARI Vs. STATE OF KERALA
|
May 31, 2007 |
|
S SURESH ALIAS SUNIL Vs. STATE OF KERALA
|
January 4, 2007 |
|
S SURESH BABU Vs. STATE OF KERALA
|
February 9, 2007 |
|
S UNNIKRISHNAN Vs. L RADHAKRISHNAN
|
March 16, 2007 |
|
S VIDHYADHARAN Vs. S BALAJI
|
March 29, 2007 |
|
S VILASINI AMMA Vs. K KESAVA PILLAI
|
March 22, 2007 |
|
S VISWANATHAN Vs. STATE OF KERALA
|
January 8, 2007 |
|
S. NAJEEB RAWTHER Vs. DISTRICT COLLECTOR
|
January 10, 2007 |
|
S. RAMANI, PART-TIME SWEEPER-CUM-PEON, Vs. STATE OF KERALA, REPRESENTED BY SECRETARY AND HIGH COURT OF KERALA
|
February 7, 2007 |
|
S. VIJAYAN, DY. SUPERINTENDENT OF POLICE AND JOSE SEBASTIAN Vs. STATE OF KERALA,
|
February 26, 2007 |
|
SABEENA BEEGUM Vs. DISTRICT COOPERATIVE BANK PATHANAMTHITTA
|
August 18, 2007 |
|
SABIRA P K Vs. STATE OF KERALA
|
April 12, 2007 |
|
SABNA ENGINEERING AND ENTERPRISES Vs. POLAR INTERNATIONAL LTD
|
January 3, 2007 |
|
SABU Vs. STATE OF KERALA
|
February 20, 2007 |
|
SABU Vs. STATE OF KERALA
|
August 18, 2007 |
|
SABU ALIAS SANTHOSH Vs. SUB INSPECTOR OF POLICE
|
February 13, 2007 |
|
SABU C P Vs. STATE OF KERALA
|
February 9, 2007 |
|
SABU GEORGE Vs. HOME SECRETARY
|
February 14, 2007 |
|
SABU JACOB Vs. V K SOMAN ACHARI
|
March 2, 2007 |
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SABU JOSEPH Vs. STATE OF KERALA
|
January 2, 2007 |
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SABU MON ABDUL KAREEM Vs. STATE OF KERALA
|
March 13, 2007 |
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SABU P ALIAS SACARIYA Vs. STATE OF KERALA
|
February 1, 2007 |
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SABU P K Vs. SHIBU JOSEPH
|
January 25, 2007 |
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SABU PADMANABHAN Vs. EXCISE INSPECTOR
|
February 1, 2007 |
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SADANANDA SHETTY Vs. STATE OF KERALA
|
February 1, 2007 |
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SADANANDAN Vs. THANKAMANI NADAR P P
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March 23, 2007 |
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SADASIVAN Vs. STATE OF KERALA
|
February 7, 2007 |
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SADHIQ IBRAHIM KUTTY Vs. SUB INSPECTOR OF POLICE
|
January 22, 2007 |
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SADHIQUE Vs. STATE OF KERALA
|
May 29, 2007 |
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SADIQUE SHAMSUDHEEN Vs. STATE OF KERALA
|
March 29, 2007 |
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SAFE CARE RUBBER PRODUCTS PVT LTD Vs. RUBBER BOARD
|
April 11, 2007 |
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SAFEER KHAN Vs. STATE OF KERALA
|
February 13, 2007 |
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SAFEER M P Vs. STATE OF KERALA
|
March 26, 2007 |
|
SAFIA BEEGUM Vs. UNION OF INDIA
|
September 19, 2007 |
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SAFIA BEEGUM Vs. UNION OF INDIA & OTHERS
|
July 13, 2007 |
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SAFIYA BEEVI Vs. KERALA STATE ELECTRICITY BOARD
|
May 2, 2007 |
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SAFNA Vs. RAMANKUTTY S
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July 4, 2007 |
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SAHADEVA PANICKER Vs. STATE OF KERALA
|
April 9, 2007 |
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SAHADEVAN ALIAS PODIMON Vs. STATE OF KERALA
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January 4, 2007 |
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SAHADEVAN C Vs. STATE OF KERALA
|
December 7, 2007 |
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SAHADEVAN PILLAI Vs. STATE OF KERALA
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February 6, 2007 |
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SAHITHYA PRAVARTHAKA CO OP SOCIETY Vs. SATHEESH NAIR
|
January 22, 2007 |
|
SAIDALAVI Vs. STATE OF KERALA
|
January 10, 2007 |
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SAIDALAVI Vs. GENERAL MANAGER
|
February 6, 2007 |
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SAIDALI MUHAMMED Vs. STATE OF KERALA
|
January 8, 2007 |
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SAIJU ALIAS SHAIJU Vs. STATE OF KERALA
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April 4, 2007 |
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SAINUDEEN METHALERI Vs. STATE OF KERALA
|
March 26, 2007 |
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SAINUDHEEN Vs. STATE OF KERALA
|
May 18, 2007 |
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SAINUDHEEN MOITHEEN KOYA Vs. STATE OF KERALA
|
February 15, 2007 |
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SAINUL ABID Vs. STATE OF KERALA
|
May 18, 2007 |
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SAJAN ALEX Vs. STATE OF KERALA
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January 16, 2007 |
|
SAJAN J MENON Vs. STATE OF KERALA
|
July 6, 2007 |
|
SAJEER Vs. STATE OF KERALA
|
May 18, 2007 |
|
SAJEESH Vs. STATE OF KERALA
|
April 9, 2007 |
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SAJEESH GANGADHARAN Vs. STATE OF KERALA
|
May 2, 2007 |
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SAJEESH M JANARDHANAN Vs. CHIEF GENERAL MANAGER
|
March 20, 2007 |
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SAJEESH MADHANAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
SAJEESH MADHAVAN Vs. STATE OF KERALA
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January 4, 2007 |
|
SAJEEV Vs. STATE OF KERALA
|
May 29, 2007 |
|
SAJEEV Vs. SUB INSPECTOR OF POLICE
|
May 31, 2007 |
|
SAJEEV Vs. STATE OF KERALA
|
June 1, 2007 |
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SAJEEV CHANTHOMAN Vs. STATE OF KERALA
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February 21, 2007 |
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SAJEEV KUMAR AMBULAYAM Vs. THAKAZHY SERVICE CO OPERATIVE BANK
|
March 14, 2007 |
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SAJEEV THANKAPPAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
SAJEEV THANKAPPAN Vs. STATE OF KERALA
|
March 23, 2007 |
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SAJEEVAN Vs. SANTHA DEVI
|
February 19, 2007 |
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SAJEEVAN K.K. Vs. SRI. SIVAJA DAS
|
September 19, 2007 |
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SAJI Vs. STATE OF KERALA
|
February 15, 2007 |
|
SAJI Vs. STATE OF KERALA
|
April 11, 2007 |
|
SAJI Vs. SUB INSPECTOR OF POLICE
|
May 30, 2007 |
|
SAJI Vs. STATE OF KERALA
|
May 4, 2007 |
|
SAJI ABRAHAM Vs. S I OF POLICE
|
February 6, 2007 |
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SAJI EAPEN Vs. STATE OF KERALA
|
March 12, 2007 |
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SAJI ILLICKAL VASU Vs. STATE OF KERALA
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March 29, 2007 |
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SAJI KUMAR Vs. STATE OF KERALA
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January 4, 2007 |
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SAJI MANUEL Vs. P G RAJENDRAPRASAD
|
May 29, 2007 |
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SAJI PHILIPOSE Vs. STATE OF KERALA
|
April 13, 2007 |
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SAJI PHILIPOSE Vs. STATE OF KERALA
|
March 27, 2007 |
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SAJI RAMAKRISHNAN Vs. STATE OF KERALA
|
January 25, 2007 |
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SAJI REDOLF PHARMACIST Vs. STATE OF KERALA
|
March 27, 2007 |
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SAJIKUMAR G Vs. STATE OF KERALA
|
March 28, 2007 |
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SAJIKUMAR K C Vs. THIRUVALLA EAST CO OPERATIVE BANK
|
January 9, 2007 |
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SAJIN CASHEW COMPANY Vs. STATE BANK OF TRAVANCORE
|
February 7, 2007 |
|
SAJINLAL Vs. STATE OF KERALA
|
May 18, 2007 |
|
SAJITH Vs. STATE OF KERALA
|
March 1, 2007 |
|
SAJITH SUDHAKARAN Vs. STATE OF KERALA
|
March 16, 2007 |
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SAJU ALIAS ABDUL REHIMAN Vs. STATE OF KERALA
|
May 2, 2007 |
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SAJU ALIAS MRUGAM SAJU Vs. STATE OF KERALA
|
April 12, 2007 |
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SAJU GEORGE Vs. THOMAS
|
July 14, 2007 |
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SAJU VARGHESE Vs. STATE OF KERALA
|
April 13, 2007 |
|
SAKEER HUSSAIN Vs. STATE OF KERALA
|
February 5, 2007 |
|
SAKKEER HUSSAIN Vs. STATE OF KERALA
|
March 29, 2007 |
|
SALAHUDEEN KOYA Vs. STATE OF KERALA
|
March 14, 2007 |
|
SALAHUDEEN SHAHUL HAMEED Vs. STATE OF KERALA
|
March 20, 2007 |
|
SALAM Vs. UNION OF INDIA
|
July 30, 2007 |
|
SALEESH Vs. STATE OF KERALA
|
January 15, 2007 |
|
SALEESH K S Vs. INTELLIGENCE INSPECTOR
|
June 4, 2007 |
|
SALI DAMODARAN Vs. STATE OF KERALA
|
January 3, 2007 |
|
SALILAN Vs. D I G OF POLICE
|
January 31, 2007 |
|
SALIM Vs. STATE OF KERALA
|
May 24, 2007 |
|
SALIM MUHAMMED KHAZIM Vs. STATE OF KERALA
|
January 2, 2007 |
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SALIMKUMAR ALIAS SALI Vs. STATION HOUSE OFFICER
|
May 24, 2007 |
|
SALIN Vs. STATE OF KERALA
|
February 7, 2007 |
|
SALINI SAM Vs. STATE OF KERALA
|
May 11, 2007 |
|
SALY PAUL Vs. FOOD INSPECTOR
|
December 14, 2007 |
|
SAM JOHN Vs. STATE OF KERALA
|
March 26, 2007 |
|
SAM JOHN Vs. STATE OF KERALA
|
March 23, 2007 |
|
SAMBASIVAN KUTTAN NAIR Vs. STATE OF KERALA
|
January 3, 2007 |
|
SAMEER ALAVI Vs. STATE OF KERALA
|
March 29, 2007 |
|
SAMUEL MATHAI Vs. STATE OF KERALA
|
August 14, 2007 |
|
SAMUELKUTTY GEORGE Vs. BABY JOSEPH
|
January 10, 2007 |
|
SANAFER SHAHUL HAMEED Vs. STATE OF KERALA
|
January 2, 2007 |
|
SANAL RAJAN Vs. SUB INSPECTOR OF POLICE
|
February 5, 2007 |
|
SANDEEP Vs. STATE OF KERALA
|
March 23, 2007 |
|
SANDHYA P NAIR Vs. STATE OF KERALA
|
January 9, 2007 |
|
SANEESH T P Vs. VICE CHANCELLOR
|
January 22, 2007 |
|
SANGEETHA D/O. LATE APPUNNI Vs. SURESH KUMAR S/O. KUNHIKUTTAN
|
July 16, 2007 |
|
SANIL Vs. STATE OF KERALA
|
January 9, 2007 |
|
SANIM SHAH Vs. STATE OF KERALA
|
October 29, 2007 |
|
SANIM SHAH A S Vs. STATE OF KERALA
|
January 8, 2007 |
|
SANJAY RAJ Vs. ANOOP ABDUL KHADER
|
February 13, 2007 |
|
SANKARA PANICKER VASUDEVA PANICKER Vs. ANANTHU MANDAKINI
|
March 20, 2007 |
|
SANKARAN Vs. STATE OF KERALA
|
October 16, 2007 |
|
SANKARAN DIED Vs. DEVAKI AMMA DIED
|
January 11, 2007 |
|
SANKARAN KRISHNAN Vs. MADHAVAN VELAPPAN
|
June 1, 2007 |
|
SANKARAN NAIR Vs. E VIJAYALEKSHMI
|
June 22, 2007 |
|
SANKARAN NAIR Vs. STATE OF KERALA
|
February 5, 2007 |
|
SANKARANEZHUTHASSAN Vs. KERALA STATE
|
August 24, 2007 |
|
SANKARANKUTTY POKKAN Vs. STATE OF KERALA
|
January 1, 2007 |
|
SANNIDHANAM CHITTIES PVT LTD Vs. REMADEVI MOHANDAS
|
June 20, 2007 |
|
SANOOP M Vs. STATE OF KERALA
|
February 5, 2007 |
|
SANTHA RADHA Vs. SUJATHA SURSH KUMAR
|
January 9, 2007 |
|
SANTHA THANKAPPAN Vs. K. RAJAGOPAL AND STATE OF KERALA
|
June 5, 2007 |
|
SANTHA THANKAPPAN Vs. K RAJAGOPAL
|
May 5, 2007 |
|
SANTHAMMA Vs. UNION OF INDIA
|
January 10, 2007 |
|
SANTHAMMA MOHANAN Vs. EXCISE INSPECTOR
|
February 19, 2007 |
|
SANTHI Vs. THRISSUR URBAN CO OPERATIVE
|
January 1, 2007 |
|
SANTHI V. Vs. STATE OF KERALA AND ORS.
|
September 17, 2007 |
|
SANTHIBHOOSHAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
SANTHOSH Vs. STATE OF KERALA
|
February 15, 2007 |
|
SANTHOSH Vs. STATE OF KERALA
|
February 20, 2007 |
|
SANTHOSH Vs. STATE OF KERALA
|
January 10, 2007 |
|
SANTHOSH Vs. STATE OF KERALA
|
February 9, 2007 |
|
SANTHOSH Vs. STATE OF KERALA
|
February 5, 2007 |
|
SANTHOSH Vs. STATE OF KERALA
|
May 31, 2007 |
|
SANTHOSH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
May 30, 2007 |
|
SANTHOSH ABRAHAM Vs. KERALA STATE CO OPERATIVE BANK LTD
|
January 9, 2007 |
|
SANTHOSH ALIAS KINGINI SANTHOSH Vs. STATE OF KERALA
|
January 1, 2007 |
|
SANTHOSH ALIAS LALU Vs. STATE OF KERALA
|
January 17, 2007 |
|
SANTHOSH KUMAR Vs. STATE OF KERALA
|
May 28, 2007 |
|
SANTHOSH KUMAR KRISHNAKURUP Vs. RAMANKUTTY NAIR
|
April 27, 2007 |
|
SANTHOSH N B Vs. STATE OF KERALA
|
February 2, 2007 |
|
SANTHOSH NATARAJAN Vs. STATE OF KERALA
|
January 17, 2007 |
|
SANTHOSH P K Vs. STATE OF KERALA
|
February 7, 2007 |
|
SANTHOSH P.N. S/O. NARAYANAN Vs. P.J. THOMAS,
|
March 8, 2007 |
|
SANTHOSH PUNATHIL Vs. K.P. MAHITHA D/O. K.P. MADHAVA KURUP
|
March 2, 2007 |
|
SANTHOSH S/O. BALAKRISHNAN Vs. STATE OF KERALA
|
March 5, 2007 |
|
SANTHOSH SADANANDAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
SANTHOSH SADASIVAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
SANTHOSH SADASIVAN Vs. STATE OF KERALA
|
February 1, 2007 |
|
SANTHOSHKUMAR Vs. STATE OF KERALA
|
January 16, 2007 |
|
SANU MON KARUNAKARAN NADAR Vs. GREESHMA STELLA
|
April 13, 2007 |
|
SANUKUTTAN ALIAS KUTTAPPI Vs. STATE OF KERALA
|
January 24, 2007 |
|
SAPNA POLYWEAVE LTD Vs. STATE OF KERALA
|
May 30, 2007 |
|
SARADA Vs. STATE OF KERALA
|
September 5, 2007 |
|
SARADA Vs. STATE OF KERALA
|
February 5, 2007 |
|
SARADA AMMA Vs. EACHKUTTY NAIR
|
April 11, 2007 |
|
SARADHA P. Vs. STATE OF KERALA
|
October 31, 2007 |
|
SARAMMA Vs. KOCHANANNAM
|
September 4, 2007 |
|
SARAMMA ITTICHERIYA Vs. STATE OF KERALA
|
October 24, 2007 |
|
SARAMMA JOSHUA Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
February 14, 2007 |
|
SARAMMA V JOSEPH Vs. MATHEW K GEORGE
|
March 23, 2007 |
|
SARASA Vs. STATE OF KERALA
|
February 2, 2007 |
|
SARASAMMA Vs. STATE OF KERALA
|
May 2, 2007 |
|
SARASAMMA PILLAI VILASINI AMMA Vs. PARETHU KUNJU
|
March 22, 2007 |
|
SARASWATH FILMS Vs. A. V. MITHRA DEVI ALIAS MITHRA R. RAO
|
February 14, 2007 |
|
SARASWATHI Vs. MATHEVAN PILLAI
|
December 7, 2007 |
|
SARASWATHY Vs. DISTRICT SUPERINTENDENT OF POLICE
|
February 21, 2007 |
|
SARATH Vs. STATE OF KERALA
|
April 27, 2007 |
|
SARATLAL N T Vs. STATE OF KERALA
|
February 19, 2007 |
|
SAROJINI Vs. G BHAGAVATH SINGH
|
January 1, 2007 |
|
SAROJINI Vs. RAMANUNNI MOOSATH
|
May 25, 2007 |
|
SASEENDRAN GOPALAN Vs. STATE OF KERALA
|
February 19, 2007 |
|
SASI ACHARI Vs. STATE OF KERALA
|
February 9, 2007 |
|
SASI ALIAS KUTTAN Vs. STATE OF KERALA
|
February 22, 2007 |
|
SASI ALIAS SASIDHARAN Vs. STATE OF KERALA
|
March 12, 2007 |
|
SASI S/O. NARAYANAN Vs. STATE OF KERALA
|
September 12, 2007 |
|
SASIDHARAN Vs. STATE OF KERALA
|
July 1, 2007 |
|
SASIDHARAN Vs. STATE OF KERALA
|
January 1, 2007 |
|
SASIDHARAN Vs. SANIL SUKUMARAN
|
January 3, 2007 |
|
SASIDHARAN ACHARY Vs. STATE OF KERALA
|
February 21, 2007 |
|
SASIDHARAN P GOVINDAN Vs. SUB INSPECTOR OF POLICE
|
February 5, 2007 |
|
SASIDHARAN PILLAI DAMODARAN Vs. STATE OF KERALA
|
March 14, 2007 |
|
SASIDHARAN V N Vs. KARAMUKKU SERVICE CO OPERATIVE
|
February 19, 2007 |
|
SASIKUMAR Vs. STATE OF KERALA
|
May 28, 2007 |
|
SASIKUMAR JAYADEVAN Vs. STATE OF KERALA
|
February 13, 2007 |
|
SASIKUMAR K S Vs. STATE OF KERALA
|
March 23, 2007 |
|
SASIKUMARI K Vs. STATE OF KERALA
|
March 22, 2007 |
|
SASTHEERJAN Vs. K G RAMAKRISHNAN
|
February 1, 2007 |
|
SATHAR ALIAS BIJUMON Vs. STATE OF KERALA
|
March 29, 2007 |
|
SATHEESAN ALIAS SARITHA BHAVAN Vs. STATE OF KERALA
|
January 5, 2007 |
|
SATHEESH Vs. STATE OF KERALA
|
April 9, 2007 |
|
SATHEESH CHATHENKERY Vs. BLOCK DEVELOPMENT OFFICER
|
March 15, 2007 |
|
SATHEESH KUMAR Vs. STATE OF KERALA
|
September 18, 2007 |
|
SATHEESH SIVADASAN Vs. STATE OF KERALA
|
February 15, 2007 |
|
SATHEESH SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE
|
February 2, 2007 |
|
SATHEESHKUMAR Vs. STATE OF KERALA
|
January 10, 2007 |
|
SATHEESHKUMAR Vs. STATE OF KERALA
|
March 30, 2007 |
|
SATHI Vs. STATE OF KERALA
|
January 30, 2007 |
|
SATHI RAJAN Vs. SREEKANTAN NAIR
|
January 3, 2007 |
|
SATHI VILASINI Vs. JAYASREE
|
March 19, 2007 |
|
SATHIYAMMA Vs. STATE OF KERALA
|
February 7, 2007 |
|
SATHYABHAMA KESAVAN Vs. STATE OF KERALA
|
March 21, 2007 |
|
SATHYAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
SATHYAVAN KOTTARAKKARA Vs. STATE OF KERALA
|
October 16, 2007 |
|
SATHYDEVAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 24, 2007 |
|
SATISH CHANDRA M AGARWAL Vs. STATE OF KERALA
|
January 11, 2007 |
|
SAVIOUR Vs. E V MATHAI
|
November 21, 2007 |
|
SEBASTIAN Vs. COMMERCIAL TAX OFFICER
|
February 26, 2007 |
|
SEBASTIAN JOSEPH Vs. VARGHEESE
|
March 20, 2007 |
|
SEBASTIAN P J PLATHOTTATHIL Vs. V S HARIDAS
|
February 7, 2007 |
|
SEBASTIAN T V Vs. STATE OF KERALA
|
March 12, 2007 |
|
SEBY SEBASTIAN Vs. STATE OF KERALA
|
March 12, 2007 |
|
SECRETARY Vs. HONOURABLE OMBUDSMAN FOR LOCAL SELF
|
March 16, 2007 |
|
SECRETARY Vs. PULPALLY GRAMA PANCHAYAT
|
March 16, 2007 |
|
SECRETARY EDUCATION DEPARTMENT Vs. T M THANKAPPAN ACHARY
|
August 3, 2007 |
|
SECRETARY KERALA STATE ELECTRICITY Vs. K V KRISHNAN
|
January 24, 2007 |
|
SECRETARY THRIKKAKKARA GRAMA Vs. BHARATI AIRTEL LTD
|
January 23, 2007 |
|
SECY PRAMADAM GRAMA PANCHAYAT Vs. REMANY VASUDEVAN NAIR
|
March 22, 2007 |
|
SEETHARAM Vs. P KRISHNA VADHYAR
|
June 13, 2007 |
|
SEKHARAN (DIED) AND ORS. Vs. P.P. IMBICHIMAMMU S/O. MAYI
|
July 13, 2007 |
|
SELIN THOMAS Vs. STATE OF KERALA
|
January 4, 2007 |
|
SELVARAJ PAMBUKAL MUTHUKKUPLAVILA Vs. STATE OF KERALA
|
May 23, 2007 |
|
SETHUMADHAVAN Vs. M K CHAMU
|
January 22, 2007 |
|
SHABEER ALI P A Vs. SIDDIQUE AHAMMED KUTTY HAJI
|
March 13, 2007 |
|
SHABEER K E Vs. STATE OF KERALA
|
March 12, 2007 |
|
SHABEERALI Vs. STATE OF KERALA
|
March 2, 2007 |
|
SHABU NARAYANAN Vs. STATE OF KERALA
|
January 8, 2007 |
|
SHABUMON P K Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 16, 2007 |
|
SHADIL SHABEER Vs. REGIONAL PASSPORT OFFICER
|
February 9, 2007 |
|
SHAFEEK SHARAFUDEEN Vs. STATE OF KERALA
|
March 23, 2007 |
|
SHAFEENA Vs. RAHOOF
|
March 13, 2007 |
|
SHAFEEQUE BABU K Vs. SAND DQUAD LEADER
|
February 19, 2007 |
|
SHAHIDA BEEVI Vs. STATE OF KERALA
|
February 21, 2007 |
|
SHAHIDA BEEVI Vs. STATE OF KERALA
|
October 31, 2007 |
|
SHAHUL HAMEED Vs. STATE OF KERALA
|
April 9, 2007 |
|
SHAHZAD KHAN Vs. STATE OF KERALA
|
February 20, 2007 |
|
SHAIJU Vs. CIRCLE INSPECTOR OF POLICE
|
February 14, 2007 |
|
SHAIJU Vs. STATE OF KERALA
|
May 2, 2007 |
|
SHAIJU PUTHUPALLY PARAMBIL THOMAS Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 12, 2007 |
|
SHAJAHAN ABDUL MAJEED Vs. SUB INSPECTOR OF POLICE
|
February 6, 2007 |
|
SHAJAHAN MUHAMMED Vs. STATE OF KERALA
|
March 23, 2007 |
|
SHAJI Vs. STATE OF KERALA
|
May 28, 2007 |
|
SHAJI ABRAHAM Vs. K V VARUGHESE
|
May 29, 2007 |
|
SHAJI ALIAS CHALLY SHAJI Vs. CIRCLE INSPECTOR OF POLICE
|
March 22, 2007 |
|
SHAJI ALIAS KAMARU Vs. STATE OF KERALA
|
February 12, 2007 |
|
SHAJI ALIAS KANNAN Vs. STATE OF KERALA
|
January 4, 2007 |
|
SHAJI ALIAS SHAHUDHEEN Vs. SUB INSPECTOR OF POLICE
|
February 2, 2007 |
|
SHAJI ALIAS SHARAFUDEEN Vs. STATE OF KERALA
|
May 29, 2007 |
|
SHAJI C VARKEY Vs. COLLECTOR
|
January 23, 2007 |
|
SHAJI CHANDRAN Vs. STATE OF KERALA
|
January 1, 2007 |
|
SHAJI CHANDRAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
SHAJI KUMARAN THOKKUPURATHU Vs. FOREST RANGE OFFICER
|
March 22, 2007 |
|
SHAJI P M Vs. SUB INSPECTOR OF POLICE
|
April 27, 2007 |
|
SHAJI P M Vs. SUB INSEPCTOR OF POLICE
|
February 14, 2007 |
|
SHAJI PADMANABHAN Vs. MURALI
|
May 31, 2007 |
|
SHAJI POULOSE Vs. SUB INSPECTOR OF POLICE
|
February 13, 2007 |
|
SHAJI PRABHAKARAN Vs. STATE OF KERALA
|
January 12, 2007 |
|
SHAJI S/O PRABHAKARAN Vs. STATE OF KERALA, REPRESENTED BY THE
|
January 2, 2007 |
|
SHAJI SANDHA Vs. SOMARAJAN KUNJUKUNJU
|
January 3, 2007 |
|
SHAJI SATHYAVRUTHAN Vs. STATE OF KERALA
|
January 2, 2007 |
|
SHAJI SREEDHARAN Vs. STATE OF KERALA
|
January 2, 2007 |
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SHAJI THOMAS Vs. STATE OF KERALA
|
February 7, 2007 |
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SHAJU ALIAS SHAJI AND Vs. A V BABU
|
October 1, 2007 |
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SHAKKEER A K Vs. STATE OF KERALA
|
February 14, 2007 |
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SHALINI RACHEL VARGHESE Vs. MANAGER CHRISTIAN COLLEGE
|
June 21, 2007 |
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SHAMLAJAN Vs. STATE OF KERALA
|
May 23, 2007 |
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SHAMSEENA K P Vs. SUB INSPECTOR OF POLICE
|
January 8, 2007 |
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SHAMSUDEEN Vs. STATE OF KERALA
|
February 20, 2007 |
|
SHAMSUDEEN Vs. STATE OF KERALA
|
February 21, 2007 |
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SHAMSUDEEN Vs. STATE OF KERALA
|
April 11, 2007 |
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SHAMSUDEEN M ILLIAS Vs. MOHAMMED SALIM M IDRIS
|
September 5, 2007 |
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SHAMSUDHEEN Vs. STATE OF KERALA
|
January 8, 2007 |
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SHAMSUDHEEN Vs. STATE OF KERALA
|
February 1, 2007 |
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SHAMSUDIN ABDUL RAZAK Vs. DISTRICT SUPEINTENDENT OF POLICE
|
January 8, 2007 |
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SHANAVAS Vs. NAGALAKSHMI
|
March 8, 2007 |
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SHANAVAS MUHAMMED Vs. STATE OF KERALA
|
January 19, 2007 |
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SHANI ALIAS SHAJAHAN ABDUL AZEEZ Vs. STATE OF KERALA
|
March 15, 2007 |
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SHANIDA Vs. MOHAMMED ABDUL SALIM
|
February 19, 2007 |
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SHANMUGHA SUNDARAM Vs. SENIOR INTELLIGENCE OFFICER
|
March 12, 2007 |
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SHANMUGHAN Vs. STATE OF KERALA
|
February 14, 2007 |
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SHANMUGHAN P V Vs. FOOD INSPECTOR
|
May 29, 2007 |
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SHANMUGHAN SUNDARAN Vs. HOMFIT LEASING LIMITED
|
February 8, 2007 |
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SHANMUKHA KUMAR Vs. SUB INSPECTOR OF POLICE
|
March 13, 2007 |
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SHANMUKHA KUMAR KUTTY Vs. SUB INSPECTOR OF POLICE
|
March 30, 2007 |
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SHANOJ NARAYANAN Vs. STATE OF KERALA
|
February 1, 2007 |
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SHARADHA C Vs. STATE OF KERALA
|
February 9, 2007 |
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SHARAFU ALIAS SHARAFUDHEEN Vs. STATE OF KERALA
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February 23, 2007 |
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SHAREEF MOHAMMED Vs. STATE OF KERALA
|
January 15, 2007 |
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SHARIYAR IBRAHIMKUTTY Vs. STATE OF KERALA
|
February 14, 2007 |
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SHARSAD Vs. SUB INSPECTOR OF POLICE
|
February 2, 2007 |
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SHAVANAS ALIAS NAVAS ALIAS NOORU Vs. STATE OF KERALA
|
May 29, 2007 |
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SHEEBA C Vs. STATE OF KERALA
|
March 28, 2007 |
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SHEEJA VIGNESWAR Vs. S KRISHNAN
|
January 22, 2007 |
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SHEELA Vs. MURALEEDHARAN
|
July 6, 2007 |
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SHEELA SREEKUMAR Vs. STATE OF KERALA
|
January 4, 2007 |
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SHEENA K OOMMEN Vs. PRINCIPAL
|
January 9, 2007 |
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SHEIK ABDULLA Vs. STATE OF KERALA
|
March 26, 2007 |
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SHELVAN Vs. STATE OF KERALA
|
March 2, 2007 |
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SHELWIN KURIAKOSE Vs. STATE OF KERALA
|
April 13, 2007 |
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SHENOYS RED ROSE FORT ROAD Vs. STATE OF KERALA
|
June 27, 2007 |
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SHEREEF P ASSAINAR Vs. STATE OF KERALA
|
March 29, 2007 |
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SHEREEF UTHUMANKANNU Vs. STATE OF KERALA
|
March 28, 2007 |
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SHERIEF Vs. STATE OF KERALA
|
May 23, 2007 |
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SHERIN ANNIE PHILIP ALIAS ASHA Vs. STATE OF KERALA
|
January 9, 2007 |
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SHERIN K M Vs. STATE OF KERALA
|
January 17, 2007 |
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SHERLY M.U. Vs. THE PRESIDENT, PARAPPURAM MILK PRODUCERS CO
|
January 23, 2007 |
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SHETAL ALIAS VIDYA UTTAM PAREKH Vs. STATE OF KERALA
|
March 16, 2007 |
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SHIBI FRANCIS Vs. STATE OF KERALA & ANOTHER
|
October 10, 2007 |
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SHIBU Vs. STATE OF KERALA
|
May 2, 2007 |
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SHIBU LATHEEF Vs. STATE OF KERALA
|
January 17, 2007 |
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SHIBU MUHAMMADALI Vs. STATE OF KERALA
|
February 15, 2007 |
|
SHIBU RAMANANDAN Vs. STATE OF KERALA
|
March 26, 2007 |
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SHIBU SREEKANTAN NAIR Vs. STATE OF KERALA
|
January 23, 2007 |
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SHIBU THOMAS Vs. STATE OF KERALA
|
March 19, 2007 |
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SHIBU VISWAMBHARAN Vs. STATE OF KERALA
|
January 5, 2007 |
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SHIHAB Vs. STATE OF KERALA
|
January 12, 2007 |
|
SHIHAB Vs. STATE OF KERALA
|
May 18, 2007 |
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SHIHAB ABOOBACKER Vs. STATE OF KERALA
|
February 23, 2007 |
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SHIHABUDHEEN K A Vs. STATE OF KERALA
|
February 19, 2007 |
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SHIJEESH SHANKARAN NAIR Vs. STATE OF KERALA
|
January 10, 2007 |
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SHIJU ALIAS KUNJUKUTTAN Vs. STATE OF KERALA
|
February 2, 2007 |
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SHINOJ K A Vs. STATE OF KERALA
|
January 1, 2007 |
|
SHIRAS KOYAKUNHI Vs. STATE OF KERALA
|
April 13, 2007 |
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SHIVANI PHARMATECH PVT LTD Vs. DRUGS INSPECTOR OFFICE OF THE ASSISTANT
|
June 4, 2007 |
|
SHOBHA JAYAPRAKASH Vs. UNION OF INDIA
|
September 18, 2007 |
|
SHOUKATH ALI Vs. STATE OF KERALA
|
February 5, 2007 |
|
SHOUKATHALI HAMSA Vs. STATE OF KERALA
|
January 22, 2007 |
|
SHOWKATH ALI A . P. Vs. STATE OF KERALA
|
August 10, 2007 |
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SHRIRAM ENGINEERING CONSTRUCTION CO LTD Vs. K S I D C
|
January 22, 2007 |
|
SHUJA BABY Vs. STATE OF KERALA
|
November 7, 2007 |
|
SHYAM Vs. STATE OF KERALA
|
February 7, 2007 |
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SHYAM JUSTIN KUNJUKUTTY Vs. STATE OF KERALA
|
April 13, 2007 |
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SHYAMALA R PANAVOORTHASTA VEEDU Vs. STATE OF KERALA
|
March 29, 2007 |
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SHYAMJITH GOPINATH Vs. STATE OF KERALA
|
February 19, 2007 |
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SHYJU Vs. ADI KRISHNA ALIAS NANDU
|
May 29, 2007 |
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SIBI P J Vs. STATE OF KERALA
|
May 2, 2007 |
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SIBI SUKUMARAN Vs. STATE OF KERALA
|
April 11, 2007 |
|
SIBI SUKUMARAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
SIBILY A Vs. STATE OF KERALA
|
March 15, 2007 |
|
SIBY MATHEW Vs. STATE OF KERALA
|
February 14, 2007 |
|
SIBY SIMON Vs. STATE OF KERALA
|
June 4, 2007 |
|
SIDDIQUE Vs. STATE OF KERALA
|
May 28, 2007 |
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SIDDIQUE ABOOBACKER Vs. STATE OF KERALA
|
March 13, 2007 |
|
SIDDIQUE K M Vs. DY TAHSILDAR
|
December 1, 2007 |
|
SIDDIQUE MUHAMMED Vs. STATE OF KERALA
|
February 1, 2007 |
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SIEMENS LIMITED Vs. COMMERCIAL TAX INSPECTOR
|
May 29, 2007 |
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SIJO STEPHEN Vs. SUB INSPECTOR OF POLICE
|
January 17, 2007 |
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SIJU BABY Vs. MAHATMA GANDHI UNIVERSITY
|
March 19, 2007 |
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SIJU SAMUEL Vs. K. UNNIKRISHNAN AND STATE OF KERALA
|
May 25, 2007 |
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SILJU C Vs. STATE OF KERALA
|
May 28, 2007 |
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SILOMONY NADAR YESUDAS Vs. PARAMANANDAM NADAR NESAMANY
|
January 5, 2007 |
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SILVER SRORM AMUSEMENT PARKS P LTD Vs. E S I CORPORATION
|
June 8, 2007 |
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SIMON Vs. RAPPAI
|
November 7, 2007 |
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SIMON Vs. KERALA STATE
|
November 20, 2007 |
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SINDHU Vs. STATE OF KERALA
|
March 30, 2007 |
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SINDHU BABU Vs. STATE OF KERALA
|
May 30, 2007 |
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SINDHU BAI S Vs. STATE OF KERALA
|
January 2, 2007 |
|
SINDHURAJ Vs. STATE OF KERALA
|
May 28, 2007 |
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SINDHYA STANLEY Vs. STATE OF KERALA
|
May 23, 2007 |
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SINEESH Vs. STATION HOUSE OFFICER
|
February 2, 2007 |
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SINGARAVELU KOUNDER Vs. SULAIMAN
|
March 15, 2007 |
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SINIYA MOL C S Vs. K S E B
|
January 22, 2007 |
|
SINOJ Vs. STATE OF KERALA
|
January 12, 2007 |
|
SINTHA MAHENDRAN Vs. STATE OF KERALA
|
April 12, 2007 |
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SIRAJ ALIAS SIJU Vs. SUB INSPECTOR OF POLICE
|
March 27, 2007 |
|
SIS PATIENCE SIC MANAGER Vs. STATE OF KERALA
|
March 20, 2007 |
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SISSY BABY KURIAN Vs. SUPERINTENDENT OF POLICE
|
May 24, 2007 |
|
SISUPALAN Vs. K RAVEENDRAN NAIR
|
May 30, 2007 |
|
SIVADASAN Vs. STATE OF KERALA
|
August 3, 2007 |
|
SIVADASAN C Vs. STATE OF KERALA
|
May 18, 2007 |
|
SIVADASAN GOPALAN NAIR Vs. SUB INSPECTOR OF POLICE
|
April 9, 2007 |
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SIVADASAN K N Vs. STATE OF KERALA
|
January 10, 2007 |
|
SIVAN ACHARI Vs. C J JAMES
|
February 14, 2007 |
|
SIVAN KADHALY Vs. ADMINISTRATOR
|
March 23, 2007 |
|
SIVAN MADHAVAN Vs. STATE OF KERALA
|
February 5, 2007 |
|
SIVAN, S/O.CHATHAN Vs. STATE OF KERALA
|
January 30, 2007 |
|
SIVANANDAN C Vs. REGISTRAR OF BIRTHS AND DEATHS
|
July 12, 2007 |
|
SIVANKUTTY Vs. STATE OF KERALA
|
March 30, 2007 |
|
SIVARAJAN Vs. STATE OF KERALA
|
March 27, 2007 |
|
SIVARAMAN Vs. STATE OF KERALA
|
February 14, 2007 |
|
SIVARAMAN Vs. STATE OF KERALA
|
February 15, 2007 |
|
SJIJAS ALI Vs. STATE OF KERALA
|
January 15, 2007 |
|
SLEEBA ALIAS ALEX CHUNKATH JOHNY Vs. STATE OF KERALA
|
January 8, 2007 |
|
SOBHANA Vs. STATE OF KERALA
|
May 2, 2007 |
|
SOBHANA Vs. T L JOSE
|
June 4, 2007 |
|
SOFIA Vs. M P IMMANUEL
|
June 1, 2007 |
|
SOJAN Vs. STATE OF KERALA
|
May 18, 2007 |
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SOLOMAN S/O. JOSEPH Vs. STATE OF KERALA
|
September 19, 2007 |
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SOMAKUMAR S/O. SOMARAJAN, MERCHANT AND HAREENDRAN S/O. SADANANDAN PILLAI Vs. NAZAR S/O. ALIYARKUNJU, COMPANY EMPLOYEE
|
September 10, 2007 |
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SOMAN Vs. SUPERINTENDENT OF POLICE
|
May 28, 2007 |
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SOMAN ALIAS PODIMON Vs. STATE OF KERALA
|
February 5, 2007 |
|
SOMAN K A Vs. STATE OF KERALA
|
May 18, 2007 |
|
SOMAN K A Vs. STATE OF KERALA
|
March 22, 2007 |
|
SOMAN NAIR Vs. STATE OF KERALA
|
December 3, 2007 |
|
SOMAN PILLAI Vs. STATE OF KERALA
|
February 12, 2007 |
|
SOMAN VELAYUDHAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
SONU SISUPAL Vs. K N MENON
|
June 1, 2007 |
|
SONY Vs. STATE OF KERALA
|
January 4, 2007 |
|
SONY C. MATHEW Vs. STATE OF KERALA
|
September 18, 2007 |
|
SONY K G Vs. CIRCLE INSPECTOR
|
April 12, 2007 |
|
SOORAJ THOMAS Vs. STATE OF KERALA
|
May 28, 2007 |
|
SOPHIAMMA KURIEN Vs. K C VARGHESE KUNJUKUTTY
|
March 1, 2007 |
|
SOPHIAMMA V V TEACHER Vs. COUNCIL FOR THE INDIAN SCHOOL
|
October 31, 2007 |
|
SOSAMMA ABRAHAM Vs. STATE BANK OF TRAVANCORE
|
May 29, 2007 |
|
SOUDHA C K Vs. STATE OF KERALA
|
January 1, 2007 |
|
SOUTH INDIAN TIMBER INDUSTRSIES Vs. ASST COMMISSIONER
|
February 19, 2007 |
|
SOUTH TRAVANCORE DISTILLERIES Vs. ASST COMMISSIONER
|
April 17, 2007 |
|
SOUTHERN INVESTMENTS PRIVATE LIMITED, ABRAHAM THOMAS, MANAGING DIRECTOR AND AJITH THOMAS, DIRECTOR Vs. STATE OF KERALA AND HUDCO, KSHB COMMERCIAL CUM RESIDENTIAL
|
November 1, 2007 |
|
SOUTHERN INVESTMENTS PVT LTD Vs. STATE OF KERALA
|
March 19, 2007 |
|
SOUTHERN STRUCTURALS LTD Vs. K S E BOARD
|
November 29, 2007 |
|
SOVANANDAN Vs. STATE OF TAMIL NADU
|
January 22, 2007 |
|
SPECIAL DEPUTY COLLECTOR Vs. CHANNADIYIL ABDUL GAFOOR
|
September 12, 2007 |
|
SPECIAL TAHSILDAR Vs. BALAN RARICHAN
|
February 1, 2007 |
|
SPECIAL TAHSILDAR LA AND LAND Vs. HARIKUMAR R C
|
February 9, 2007 |
|
SPENCERS RETAIL LTD. Vs. CORPORATION OF KOCHI
|
November 19, 2007 |
|
SPL INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF KERALA,
|
September 26, 2007 |
|
SREE MAHADEVA EDUCATIONAL TRUST Vs. LATHA T K
|
March 30, 2007 |
|
SREE MULLAKKAL BHAGAVATHY KSHETHRA KSHEMA SAMITHI Vs. PRINCIPAL SECRETARY
|
October 4, 2007 |
|
SREE SAKTHI PAPER MILLS LTD Vs. ANJANEYA ENTERPRISES
|
August 23, 2007 |
|
SREE VIDHYA HIGH SCHOOL Vs. STATE OF KERALA
|
October 10, 2007 |
|
SREEDEVI AMMA Vs. STATE OF KERALA
|
March 21, 2007 |
|
SREEDEVI AMMA Vs. SHAJI VIJAYAN
|
February 1, 2007 |
|
SREEDEVI AMMA G Vs. KERALA FINANCIAL CORPORATION
|
May 29, 2007 |
|
SREEJAYAN SREEDHARAN Vs. STATE OF KERALA
|
March 29, 2007 |
|
SREEJITH Vs. STATE OF KERALA
|
April 9, 2007 |
|
SREEJITH K Vs. STATE OF KERALA
|
February 12, 2007 |
|
SREEJITH P K Vs. STATE OF KERALA
|
January 12, 2007 |
|
SREEJU K R Vs. STATE OF KERALA
|
February 15, 2007 |
|
SREEKANTH Vs. STATE OF KERALA
|
February 12, 2007 |
|
SREELATHA U M Vs. STATE OF KERALA
|
February 14, 2007 |
|
SREENARAYANA TRUST Vs. STATE OF KERALA
|
February 13, 2007 |
|
SREENI MURUKAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
SREENIVASAN MUNDAN Vs. T MANU KRISHNAN
|
March 29, 2007 |
|
SREENIVASAN NARAYANAN Vs. D Y SUPERINTENDENT OF POLICE
|
April 9, 2007 |
|
SREENIVASAN NARAYANAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
SREEPRIYA K Vs. U RAMESH MENON
|
April 12, 2007 |
|
SREERAG FINANCE Vs. STATE OF KERALA
|
January 8, 2007 |
|
SREEVALSAN NAIR Vs. STATE OF KERALA
|
May 23, 2007 |
|
SRELLEKHA RAJENDRAN Vs. SUB INSPECTOR OF POLICE
|
February 13, 2007 |
|
SRI. ARUL SAKTHI TRADERS Vs. UNION OF INDIA
|
November 28, 2007 |
|
SRI. K.N. PURUSHOTHAMAN Vs. SPECIAL TAHSILDAR, LAND ACQUISITION (NH)
|
November 15, 2007 |
|
SRIRAM ENGINEERING CONSTRUCTION CO Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
|
January 22, 2007 |
|
SRIRAM INVESTMENTS LTD Vs. GANESH PRASAD
|
May 28, 2007 |
|
SRTEENIKETAN CENTRE FOR SOCIAL AND DR. N. RAVEENDRAN Vs. SRI. D. RAJU, ASWATHYMANA AND ORS.
|
March 1, 2007 |
|
ST JOSEPH S I T C Vs. DIRECTOR GENERAL OF POLICE
|
February 20, 2007 |
|
ST PETERS AND ST PAUL S ORTHODOX CHURCH Vs. DISTRICT COLLECTOR
|
March 19, 2007 |
|
STANLEY ANTONY S/O ANTONY Vs. DISTRICT COLLECTOR AND ORS
|
June 22, 2007 |
|
STATE AND ORS. Vs. STATE OF KERALA
|
April 11, 2007 |
|
STATE BANK OF INDIA Vs. STATE OF KERALA
|
April 13, 2007 |
|
STATE BANK OF TRAVANCORE Vs. RECOVERY OFFICER
|
April 13, 2007 |
|
STATE BANK OF TRAVANCORE Vs. V K PAREED AND CO
|
May 30, 2007 |
|
STATE FARMS CORPORATION OF INDIA Vs. P D MATHAI
|
December 5, 2007 |
|
STATE OF KERALA Vs. PULIYANGATTU KRISHNAN MASTER
|
November 20, 2007 |
|
STATE OF KERALA Vs. BIJU THOMAS
|
October 18, 2007 |
|
STATE OF KERALA Vs. ERNAKULAM DISTRICT LEGAL SERVICE AUTHORITY
|
October 23, 2007 |
|
STATE OF KERALA Vs. SRI. SIVARAMAN AND SMT. VILASINI W/O. SIVARAMAN
|
March 8, 2007 |
|
STATE OF KERALA Vs. V J PHILOMINA
|
December 12, 2007 |
|
STATE OF KERALA Vs. THIRUMENI M S
|
August 18, 2007 |
|
STATE OF KERALA Vs. ARUN GEORGE
|
August 18, 2007 |
|
STATE OF KERALA Vs. K K ABOOBACKER
|
August 18, 2007 |
|
STATE OF KERALA Vs. SAJEEVAN
|
September 19, 2007 |
|
STATE OF KERALA Vs. PONGAMPARA LEELA
|
September 14, 2007 |
|
STATE OF KERALA Vs. N GOPALAKRISHNA KARNAVAR
|
October 5, 2007 |
|
STATE OF KERALA Vs. M P GOPALAN
|
October 4, 2007 |
|
STATE OF KERALA Vs. BALKIS UMMA
|
July 19, 2007 |
|
STATE OF KERALA Vs. KURUPPALATHU SWAMI
|
May 29, 2007 |
|
STATE OF KERALA Vs. MOHAMMEDALI
|
May 29, 2007 |
|
STATE OF KERALA Vs. MUTHOOR HOTEL PVT LTD
|
May 31, 2007 |
|
STATE OF KERALA Vs. K SARANGADHARAN
|
April 12, 2007 |
|
STATE OF KERALA Vs. P V KRISHNAN
|
March 27, 2007 |
|
STATE OF KERALA Vs. MUHAMMED SHAH A
|
March 21, 2007 |
|
STATE OF KERALA Vs. MOHANAN NAIR
|
March 23, 2007 |
|
STATE OF KERALA Vs. SAVITHRI
|
June 7, 2007 |
|
STATE OF KERALA Vs. V. AISHA KUNJU
|
February 9, 2007 |
|
STATE OF KERALA Vs. B HAWA UMMAL
|
January 10, 2007 |
|
STATE OF KERALA Vs. SCHEDULED CASTE SCHEDULED TRIBE WELFERE SOCIETY OF KERALA
|
January 5, 2007 |
|
STATE OF KERALA Vs. K RAMAKRISHNAN NAMBIAR
|
January 1, 2007 |
|
STATE OF KERALA Vs. KUNJUKUTTY AMMA BHARATHI AMMA
|
January 1, 2007 |
|
STATE OF KERALA Vs. GEETHA C A LECTURER SELECTION GRADE
|
January 4, 2007 |
|
STATE OF KERALA Vs. AMMINI
|
January 3, 2007 |
|
STATE OF KERALA Vs. JOSE THOMAS
|
February 7, 2007 |
|
STATE OF KERALA Vs. SARASWATHY
|
February 5, 2007 |
|
STATE OF KERALA Vs. RETNAMMA
|
February 1, 2007 |
|
STATE OF KERALA Vs. ZACHARIA, VARAMPATHU VEEDU
|
February 23, 2007 |
|
STATE OF KERALA Vs. KUNJUNNI S/O KANDA AND ORS
|
June 25, 2007 |
|
STATE OF KERALA Vs. RAJEEV @ KRISHNA KUMAR
|
September 28, 2007 |
|
STATE OF KERALA Vs. T. P. NANDAKUMAR
|
January 16, 2007 |
|
STATE OF KERALA Vs. SINA A. R
|
June 21, 2007 |
|
STATE OF KERALA Vs. M K R ENTERPRISES
|
October 24, 2007 |
|
STATE OF KERALA AND THE DIRECTOR OF PUBLIC INSTRUCTION Vs. MALABAR EDUCATIONAL
|
October 26, 2007 |
|
STATE OF KERALA REP. BY DEPUTY Vs. K. KUNHALAVI, CONTRACTOR
|
November 23, 2007 |
|
STATE OF KERALA, Vs. A. PREMAKUMARI AND ORS.
|
November 19, 2007 |
|
STATE OF KERELA Vs. AYYAPPAN
|
March 2, 2007 |
|
STEPHEN ALIAS APPACHAN Vs. CIRCLE INSPECTOR OF POLICE
|
February 21, 2007 |
|
STERLING CHEMICAL Vs. STATE OF KERALA
|
January 12, 2007 |
|
STERLING SAROVAR APARTMENT OWNERS Vs. STATE OF KERALA
|
June 1, 2007 |
|
SUBAIDA Vs. A A ABDUL NAXIR
|
September 27, 2007 |
|
SUBAIR ABDURAHIMAN Vs. STATE OF KERALA
|
February 1, 2007 |
|
SUBAIR PAKKO Vs. MOTOR VEHICLES TAXATION OFFICER CUM
|
March 20, 2007 |
|
SUBASH Vs. STATE OF KERALA
|
May 29, 2007 |
|
SUBASH BHASKARAN NAIR Vs. SIVASANKARAN NAIR
|
April 12, 2007 |
|
SUBASH IDICULA Vs. STATE OF KERALA
|
February 14, 2007 |
|
SUBASH KRISHNAN NAIR Vs. STATE OF KERALA
|
April 27, 2007 |
|
SUBASH S/O MADHAVAN Vs. STATE OF KERALA
|
September 17, 2007 |
|
SUBASH THUKKARAM NAGNE Vs. STATE OF KERALA
|
June 1, 2007 |
|
SUBEESH Vs. STATE OF KERALA
|
March 23, 2007 |
|
SUBEESH SURENDRAN Vs. STATE OF KERALA
|
January 9, 2007 |
|
SUBHADRAMMA Vs. STATE OF KERALA
|
May 23, 2007 |
|
SUBHASH JAIN Vs. PIONEER SHOPPING COMPLEX (P.) LTD.
|
January 16, 2007 |
|
SUBHASH KIZHAKKEVEETTIL Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 30, 2007 |
|
SUBHASH VARMA Vs. STATE OF KERALA
|
February 6, 2007 |
|
SUBISH K S Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 28, 2007 |
|
SUBRAMANIAN Vs. STATE OF KERALA
|
January 11, 2007 |
|
SUCHITHRA Vs. ANIL KRISHNAN
|
April 13, 2007 |
|
SUDARSANAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
SUDEVAN Vs. STATE
|
March 8, 2007 |
|
SUDHA Vs. STATE OF KERALA
|
February 7, 2007 |
|
SUDHA BEEVI Vs. STATE OF KERALA
|
February 21, 2007 |
|
SUDHAKARAN ALIAS SUKU Vs. STATE OF KERALA
|
May 29, 2007 |
|
SUDHAMMA T Vs. STATE OF KERALA
|
April 4, 2007 |
|
SUDHAN Vs. TRAVANCORE DEVASWOM BOARD
|
May 28, 2007 |
|
SUDHEENDRAN SREEDHARAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
SUDHEER Vs. STATE OF KERALA
|
May 23, 2007 |
|
SUDHEER ABDUL LATHEEF Vs. STATE OF KERALA
|
March 27, 2007 |
|
SUDHEER KUMAR Vs. MANAKKANDI KUNHIRAMAN
|
November 13, 2007 |
|
SUDHEERKHAN MUHAMMED HANEEFA Vs. STATE OF KERALA
|
March 12, 2007 |
|
SUDHEESH KUMAR Vs. STATE OF KERALA
|
March 20, 2007 |
|
SUDHEESH SUKUMARAN Vs. SUB INSPECTOR OF POLICE
|
March 29, 2007 |
|
SUDHI GOPINATHAN NAIR Vs. CIRCLE INSPECTOR OF POLICE
|
March 27, 2007 |
|
SUDHIR VRMA AND ORS. Vs. GOKULAMM ENGINEERS INDIA (P) LTD. AND ORS.
|
March 21, 2007 |
|
SUDIN Vs. STATE OF KERALA
|
April 4, 2007 |
|
SUGATHAN GOPALAN Vs. STATE OF KERALA
|
February 15, 2007 |
|
SUGATHAN MRITHUNJAYA PANICKAR Vs. STATE OF KERALA
|
January 23, 2007 |
|
SUGUNAN Vs. JOSEPH
|
December 13, 2007 |
|
SUHARA ASHRAF Vs. MUHAMMEDALI
|
May 18, 2007 |
|
SUHARA KAREEM Vs. STATE OF KERALA
|
March 12, 2007 |
|
SUJATHA KUMAR ALIAS RAMANAN Vs. STATE OF KERALA
|
April 12, 2007 |
|
SUJATHA SREEKUMAR Vs. STATE OF KERALA
|
May 30, 2007 |
|
SUJEEVAN RAGHUNATHAN Vs. GOVERNMENT OF KERALA
|
January 24, 2007 |
|
SUJITH KALESAN Vs. STATE OF KERALA
|
September 11, 2007 |
|
SUJITH KUMAR C P Vs. STATE OF KERALA
|
April 27, 2007 |
|
SUJITH T K Vs. STATE OF KERALA
|
February 5, 2007 |
|
SUKANYA KRISHNAN Vs. CIRCLE INSPECTOR OF POLICE
|
March 12, 2007 |
|
SUKUKUMARI Vs. SASHI KUTTAMPARAMBATH ARJUNAN
|
February 1, 2007 |
|
SUKUMAR AZHIKODE Vs. STATE OF KERALA
|
March 12, 2007 |
|
SUKUMAR AZHIKODE Vs. STATE OF KERALA
|
April 12, 2007 |
|
SUKUMARAN Vs. JOINT REGISTRAR
|
July 9, 2007 |
|
SUKUMARAN Vs. STATE OF KERALA
|
December 11, 2007 |
|
SUKUMARAN S/O. PAPPU Vs. PONNAIPPAN S/O. PAPPU
|
January 16, 2007 |
|
SUKUMARAN UNDAN Vs. STATE OF KERALA
|
February 7, 2007 |
|
SULABHA LEELA MANDIRAM Vs. SUSEELA
|
March 28, 2007 |
|
SULAIMAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
SULAIMAN AND ANR. Vs. SINGARAVELU KOUNDER
|
March 15, 2007 |
|
SULAIMAN S/O. ALAVI Vs. THE SUB INSPECTOR OF POLICE AND THE SUPERINTENDENT OF POLICE
|
March 5, 2007 |
|
SULEKHA Vs. STATE OF KERALA
|
February 13, 2007 |
|
SULEKHA BEEVI Vs. STATE OF KERALA
|
April 13, 2007 |
|
SULOCHANA Vs. KUTTAPAN
|
February 27, 2007 |
|
SUMA Vs. RAJAN PILLAI
|
August 24, 2007 |
|
SUMA K Vs. M SYED MASOOD
|
June 27, 2007 |
|
SUMESH S Vs. STATE OF KERALA
|
April 13, 2007 |
|
SUMESH SUGATHAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
SUMITHRA DEVI Vs. STATE OF KERALA
|
October 17, 2007 |
|
SUNDARAN Vs. KUMARAN
|
May 30, 2007 |
|
SUNDARESAN Vs. SUB INSPECTOR OF POLICE
|
May 30, 2007 |
|
SUNEER BEEMA BEEVI Vs. STATE OF KERALA
|
February 12, 2007 |
|
SUNIL Vs. STATE OF KERALA
|
March 13, 2007 |
|
SUNIL Vs. STATE OF KERALA
|
February 20, 2007 |
|
SUNIL KRISHNAN Vs. STATE OF KERALA
|
January 22, 2007 |
|
SUNIL KUMAR Vs. MALAYALAM COMMUNICATIONS LTD
|
January 31, 2007 |
|
SUNIL KUMAR Vs. STATE OF KERALA
|
March 6, 2007 |
|
SUNIL KUMAR C P Vs. STATE OF KERALA
|
January 8, 2007 |
|
SUNIL KUMAR NATESAN Vs. STATE OF KERALA
|
January 1, 2007 |
|
SUNIL KUMAR T P Vs. SUPERINTENDENT OF POLICE
|
February 19, 2007 |
|
SUNIL P Vs. STATION HOUSE OFFICER
|
March 19, 2007 |
|
SUNILKUMAR ALIAS SUNIACHAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
SUNILKUMAR BHARGAVAN Vs. CIRCLE INSPECTOR OF POLICE
|
May 2, 2007 |
|
SUNIT M. Vs. STATE OF KERALA
|
June 29, 2007 |
|
SUNITHA KURIAN THOMAS Vs. SALES TAX OFFICER
|
May 11, 2007 |
|
SUNNY A M Vs. JAISON MATHEW
|
May 29, 2007 |
|
SUNNY JOSE Vs. STATE OF KERALA
|
January 9, 2007 |
|
SUNNY PAUL, KURIANS COTTAGE Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR
|
February 23, 2007 |
|
SUNNY PAUL, KURIANS COTTAGE AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER AND THE TAHSILDAR
|
February 23, 2007 |
|
SUO MOTU Vs. ELAMPULASSERY ISMAYIL
|
February 19, 2007 |
|
SUO MOTU Vs. NELLIKUNNAN ABDUL AZEEZ
|
March 28, 2007 |
|
SUPERIOR JOSEPH MATHEW Vs. STATE OF KERALA
|
January 10, 2007 |
|
SURA ALIAS SURENDRAN Vs. STATE OF KERALA
|
February 12, 2007 |
|
SURENDRAN Vs. SUB INSPECTOR OF POLICE
|
April 12, 2007 |
|
SURENDRAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
SURENDRAN Vs. STATE OF KERALA
|
May 28, 2007 |
|
SURENDRAN BALAN PANICKER Vs. STATE OF KERALA
|
January 22, 2007 |
|
SURENDRAN BHASKARAN Vs. STATE OF KERALA
|
May 4, 2007 |
|
SURENDRAN KESAVAN Vs. STATE OF KERALA
|
March 14, 2007 |
|
SURENDRAN PILLAI Vs. STATE OF KERALA
|
April 10, 2007 |
|
SURENDRANATHAN ALIAS RAVI Vs. SUB INSPECTOR OF POLICE
|
March 15, 2007 |
|
SURESH Vs. A R MADHU
|
March 19, 2007 |
|
SURESH Vs. KANAYANNUR CO OPERATIVE AGRICULTURAL
|
February 19, 2007 |
|
SURESH Vs. STATE OF KERALA
|
January 5, 2007 |
|
SURESH Vs. STATE OF KERALA
|
February 14, 2007 |
|
SURESH Vs. STATE OF KERALA
|
May 2, 2007 |
|
SURESH Vs. STATE OF KERALA
|
September 10, 2007 |
|
SURESH ALIAS KAKKA SURESH Vs. STATE OF KERALA
|
April 11, 2007 |
|
SURESH BABU Vs. SUPERINTENDENT OF POLICE
|
March 22, 2007 |
|
SURESH BABU Vs. STATION HOUSE OFFICER
|
June 4, 2007 |
|
SURESH BABU Vs. STATE OF KERALA
|
August 9, 2007 |
|
SURESH BABU Vs. STATE OF KERALA
|
January 22, 2007 |
|
SURESH BABU LAKSHMANAN PILLA Vs. STATE OF KERALA
|
March 16, 2007 |
|
SURESH BALAN Vs. EXCISE INSPECTOR
|
March 29, 2007 |
|
SURESH CHANDRAN Vs. LILLIKUTTY SAMUEL
|
January 11, 2007 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
May 23, 2007 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
May 18, 2007 |
|
SURESH KUMAR Vs. CORPORATION OF THIRUVANANTHAPURAM
|
May 28, 2007 |
|
SURESH KUMAR G Vs. STATE OF KERALA
|
March 15, 2007 |
|
SURESH KUMAR SINGAL Vs. STATE OF KERALA
|
January 10, 2007 |
|
SURESH S/O SIVADASAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
SURESH VELAPPAN Vs. STATE OF KERALA
|
February 21, 2007 |
|
SURESHKUMAR Vs. SUB INSPECTOR OF POLICE
|
May 29, 2007 |
|
SURYA STONEWARE PIPES PVT. LTD. Vs. STATE OF KERALA
|
October 22, 2007 |
|
SUSAN JIMMY Vs. P D PETER
|
March 28, 2007 |
|
SUSAN SAJU Vs. T P MATHAI
|
February 19, 2007 |
|
SUSEELA SREEPADMAM Vs. B L PRASANTH
|
April 4, 2007 |
|
SUSHIL Vs. STATE OF KERALA
|
May 28, 2007 |
|
SWAPNA BONE MEAL CO. PVT. LTD Vs. DISTRICT LEVEL COMMITTEE FOR SALES TAX EXEMPTION
|
September 24, 2007 |
|
SWAYAMPRABHA Vs. CHANDRAMATHY
|
August 21, 2007 |
|
SYAMALA Vs. STATE OF KERALA
|
February 5, 2007 |
|
SYED ALIAS SAITHALI Vs. STATE OF KERALA
|
March 22, 2007 |
|
SYED K Vs. STATE OF KERALA
|
May 31, 2007 |
|
SYNDICATE BANK Vs. S.S. SHERIFF AND ORS.
|
February 9, 2007 |
|
SYNDICATE BANK Vs. S S SHERIFF
|
January 9, 2007 |
|
T A ABDUL RASHEED Vs. STATE OF KERALA
|
May 28, 2007 |
|
T A MOIDEEN SHAW Vs. SALES TAX OFFICER
|
March 19, 2007 |
|
T A SALEEM Vs. K A ATHMACHARAN
|
March 29, 2007 |
|
T A SAMEER Vs. KALAMASSERY MUNICIPALITY
|
February 8, 2007 |
|
T A SUNDRANA Vs. C V SOMASUNDRAN
|
February 1, 2007 |
|
T AJITH KUMAR Vs. STATE OF KERALA
|
January 2, 2007 |
|
T B BAIJULAL Vs. STATE OF KERALA
|
May 29, 2007 |
|
T B BASHEER Vs. ERNAKULAM DISTRICT CO-OPERATIVE
|
February 19, 2007 |
|
T B RAJESH Vs. STATE OF KERALA
|
January 4, 2007 |
|
T BABU RAMAN Vs. STATE OF KERALA
|
January 22, 2007 |
|
T BENNY Vs. PUSHPAKARAN
|
June 4, 2007 |
|
T C ANTONY Vs. K J SHAJU
|
January 8, 2007 |
|
T C VELAYUDHAN Vs. STATE OF KERALA
|
May 30, 2007 |
|
T CHANDRAN Vs. S I OF POLICE
|
January 10, 2007 |
|
T G JOBE Vs. STATE OF KERALA
|
January 24, 2007 |
|
T G NARAYANAN Vs. VIJNANA VARDHINI SABHA
|
May 15, 2007 |
|
T HAMEED Vs. T ABDULLA HAJI
|
June 15, 2007 |
|
T JOHN ROSE Vs. STATE OF KERALA
|
March 30, 2007 |
|
T JOHN ROSE Vs. STATE OF KERALA
|
April 11, 2007 |
|
T K BASHEER Vs. A MAKKAR
|
May 31, 2007 |
|
T K C MOIDEENKUTTY Vs. STATE OF KERALA
|
January 17, 2007 |
|
T K GANGAN MENON Vs. BRIGHT CREDIT AND REAL ESTATE P LTD
|
July 25, 2007 |
|
T K GOVINDAN Vs. K SUDHAKARAN
|
November 30, 2007 |
|
T K M HUSSAIN Vs. STATE OF KERALA
|
June 1, 2007 |
|
T K MANOJAN Vs. STATE OF KERALA
|
January 8, 2007 |
|
T K RAJAN Vs. STATE BANK OF TRAVANCORE
|
January 23, 2007 |
|
T K RAMKRISHNAN Vs. C N SUBADRA
|
May 30, 2007 |
|
T K RUGMANI AMMA Vs. DISTRICT LABOUR OFFICER
|
February 9, 2007 |
|
T K SAMBASIVAN Vs. STATE OF KERALA
|
March 28, 2007 |
|
T K SATHYACHANDRAN Vs. JACOB DEVASIA
|
March 23, 2007 |
|
T K SHAHAL HASSAN MUSALIYAR Vs. BANK OF BARODA KOLLAM
|
June 13, 2007 |
|
T K VIBHURAJ Vs. E M JOSEPH
|
February 2, 2007 |
|
T KUNHAMMED POCKER Vs. NUPPATTA MOHAMMED HAJI
|
March 12, 2007 |
|
T M ASHIA BEEVI Vs. KERALA KHADI AND VILLAGE INDUSTRIES
|
January 4, 2007 |
|
T M JAMEELA IBRAHIM Vs. TAHASILDAR
|
June 4, 2007 |
|
T M REMANI Vs. DAYANANDAN N V
|
January 24, 2007 |
|
T MOHAMMED Vs. SUPERINTENDENT OF POLICE
|
May 29, 2007 |
|
T MUHAMMED FIROZ Vs. S H O VADAKARA POLICE STATION
|
February 12, 2007 |
|
T MURUGESAN Vs. S KALAVATHY
|
February 8, 2007 |
|
T N GIRI Vs. SUPERINTENDENT OF POLICE
|
January 3, 2007 |
|
T N PRASANNA BAI Vs. N SHEELA
|
May 30, 2007 |
|
T NIZAR Vs. HAJRA MTP
|
May 28, 2007 |
|
T P BABY Vs. C P DASAN
|
March 29, 2007 |
|
T P C MUHAMMED Vs. MALABAR CHIT FUNDS P LTD
|
March 29, 2007 |
|
T P DENNY Vs. E R SUNIL KUMAR
|
February 5, 2007 |
|
T P MOHAMMED SHAMEEM Vs. STATE OF KERALA
|
January 15, 2007 |
|
T P MOHANAN Vs. STATE OF KERALA
|
May 23, 2007 |
|
T P MOIDEENKUTTY Vs. STATE OF KERALA
|
April 9, 2007 |
|
T P NANDAKUMAR Vs. STATE OF KERALA
|
September 18, 2007 |
|
T P RAHEEM Vs. STATE OF KERALA
|
January 12, 2007 |
|
T P RAJESH Vs. STATE OF KERALA
|
March 12, 2007 |
|
T P SATHEESAN Vs. STATE OF KERALA
|
August 17, 2007 |
|
T PRABHAKARAN Vs. CHRISTUDAS S/O DANIEL; DAVIDSON S/O CHRISTUDAS; SATHYAKUMAR S/O RICHARD JAYSON AND STATE OF KERALA
|
July 11, 2007 |
|
T R HARI Vs. S GANESHAN
|
January 8, 2007 |
|
T R RAJESH Vs. STATE OF KERALA
|
March 29, 2007 |
|
T R RAVI Vs. ALI KUNHU
|
February 1, 2007 |
|
T R REGHULAL Vs. STATE OF KERALA
|
February 12, 2007 |
|
T R SADANANDA BHAT Vs. A K PONNAMMA
|
January 22, 2007 |
|
T R SANTHI Vs. UNNIKUTTAN ERATTAPLAVILA VEEDU
|
March 21, 2007 |
|
T RADHAKRISHNAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
T RAMACHANDRAN PILLAI, PEON Vs. STATE OF KERALA; DIRECTOR OF TREASURIES; JOINT DIRECTOR OF TREASURIES AND SUB TREASURY OFFICER
|
May 23, 2007 |
|
T S SHAIBE Vs. STATE OF KERALA
|
March 27, 2007 |
|
T S SHEELA Vs. K V GOPALAN
|
March 29, 2007 |
|
T S SUDHA Vs. STATE OF KERALA
|
March 20, 2007 |
|
T SAJEEV KUMAR Vs. MALABAR CHIT FUNDS PVT LTD
|
February 19, 2007 |
|
T SOBHAKUMARI Vs. GOVERNMENT OF KERALA
|
March 23, 2007 |
|
T SUBRAMANIYAN Vs. AMPAYATHINGAL BASHEER
|
February 1, 2007 |
|
T T JOSEPH V K Vs. IPPUNNY
|
August 7, 2007 |
|
T THANKACHAN Vs. STATE OF KERALA
|
March 1, 2007 |
|
T THOMAS BABU Vs. R VISWANATHAN NAIR
|
June 12, 2007 |
|
T V KUNHAMMAD HAJI Vs. STATE OF KERALA
|
February 8, 2007 |
|
T V SHAMSUDEEN Vs. STATE OF KERALA
|
January 11, 2007 |
|
T V SUGATHAN Vs. RAJU M THOMAS
|
February 1, 2007 |
|
T VINOD MATHEW Vs. STATE OF KERALA
|
April 27, 2007 |
|
T. BEERMASTHAN Vs. STATE OF KERALA
|
April 10, 2007 |
|
T. K. MADHAVI ALIAS NARAYANI Vs. K. V. SAVITHRI
|
October 5, 2007 |
|
T. M. SADIQUE Vs. K. K. ABDUL SHAMSU
|
July 19, 2007 |
|
T. NARAYANAN S/O. V.S. MENON Vs. THE STATE OF KERALA,
|
March 6, 2007 |
|
T. P. VELAYUDHAN Vs. DISTRICT COLLECTOR
|
July 4, 2007 |
|
T. PRASANNAKUMAR Vs. STATE OF KERALA,
|
September 24, 2007 |
|
T.A. MOIDEEN SHAW AND U.D. JOY Vs. SALES TAX OFFICER AND ORS.
|
November 21, 2007 |
|
T.J. ABRAHAM, Vs. ALEYAMMA JOY W/O. JOY
|
February 23, 2007 |
|
T.K. BAVA, S/O KUNHU Vs. SALIM, S/O KUNHAPPU, PARAPPURVALAPPIL AND ORS.
|
March 1, 2007 |
|
T.K. SHAHAL H. MUSALIAR Vs. COMMISSIONER OF INCOME TAX
|
March 6, 2007 |
|
TAIKANDY THEKKUMBALATH MADHAVI AMMA Vs. M N KESAVAN
|
December 3, 2007 |
|
TATA TEA LIMITED Vs. GENERAL SECRETARY
|
January 12, 2007 |
|
TATA TELESERVICES LIMITED Vs. OMBUDSMAN FOR LOCAL SELF
|
February 1, 2007 |
|
TENDRILS POLYTHREADS PVT LTD Vs. JOSE P
|
March 13, 2007 |
|
TESSY P DAS Vs. SECRETARY PAIPPADU
|
November 28, 2007 |
|
THAIPARAMBIL BALAKRISHNAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
THALAL ABDULLA C A Vs. STATE OF KERALA
|
March 2, 2007 |
|
THALASSERY MUNICIPALITY Vs. P KHALID
|
January 23, 2007 |
|
THAMARAPPILLY BROTHERS Vs. EXECUTIVE ENGINEER,
|
July 12, 2007 |
|
THAMEEM T K Vs. STATE OF KERALA
|
February 20, 2007 |
|
THAMPAN ALIAS P C KUTTAN Vs. STATE OF KERALA
|
March 20, 2007 |
|
THANKA Vs. MONISHA
|
February 1, 2007 |
|
THANKACHAN Vs. STATE OF KERALA
|
February 5, 2007 |
|
THANKACHAN ALIAS PAMPADY THANKACHAN Vs. STATE OF KERALA
|
March 15, 2007 |
|
THANKAM CASHEW EXPORTERS Vs. STATE OF KERALA
|
June 1, 2007 |
|
THANKAMMA KUNJAPPAN Vs. COMMISSIONER OF POLICE
|
April 12, 2007 |
|
THANKAPPAN Vs. STATE OF KERALA
|
February 23, 2007 |
|
THANKAPPAN CHITTEZHATHU VEEDU KOMALAPURAM SOUTH ARYAD Vs. STATE OF KERALA
|
February 21, 2007 |
|
THANKAVELU Vs. RAMESH BABU
|
August 14, 2007 |
|
THANSEEL S/O. SHAFI Vs. SINI D/O. SUHRA BEEVI
|
March 6, 2007 |
|
THAYYIL KUNHIMOHAMMED HAJI Vs. DARUL HUDA ISLAMIC ACADEMY
|
December 18, 2007 |
|
THAZHATH VALAPPIL PRASANTH Vs. KALLIANI
|
February 23, 2007 |
|
THAZHEPADIKKAL VASANTHA Vs. GIRIJA SUNDARAN
|
March 21, 2007 |
|
THE BOARD OF REVENUE (TAXES), Vs. S. UNNIKRISHNAN
|
June 8, 2007 |
|
THE CALICUT UNIVERSITY AND THE VICE CHANCELLOR Vs. FATHIMA MEMORIAL EDUCATIONAL TRUST
|
September 26, 2007 |
|
THE CHIEF GENERAL MANAGER TELECOM Vs. THE C.A.T.
|
July 27, 2007 |
|
THE COMMERCIAL CORPORATION OF INDIA Vs. THE ADDITIONAL SALES TAX OFFICER-II AND ORS.
|
March 15, 2007 |
|
THE COMMISSIONER OF GIFT TAX Vs. A.J. JOSE
|
July 25, 2007 |
|
THE COMMISSIONER OF INCOME TAX Vs. SHRI M.M. JOSEPH, DEVELOPMENT OFFICER
|
July 12, 2007 |
|
THE EXECUTIVE ENGINEER, CENTRAL PUBLIC WORKS DEPARTMENT, TRIVANDRUM Vs. S. SADANANDAN
|
February 1, 2007 |
|
THE KERALA STATE WAREHOUSING CORPORATION AND ORS. Vs. K.S. DEVADASAN AND ORS.
|
August 17, 2007 |
|
THE MANAGING DIRECTOR Vs. KALLUMALA AGRICULTURAL CO-OPERATIVE,
|
May 24, 2007 |
|
THE NEW INDIA ASSURANCE CO. LTD. Vs. C.A. POLY
|
September 12, 2007 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. RAVEENDRAQN
|
March 19, 2007 |
|
THE ORIENTAL INSURANCE CO. LTD. Vs. K.V. JOSEPH AND ANOTHER
|
May 25, 2007 |
|
THE PLANTATION CORPORATION OF KERALA Vs. DAMODARAN
|
July 20, 2007 |
|
THE PRESIDENT AND THE SECRETARY Vs. PALAYYAN S/O. DEVADASAN,
|
November 15, 2007 |
|
THE SECRETARY Vs. UNIVERSITY OF CALICUT,
|
November 26, 2007 |
|
THE SECRETARY, Vs. P.P. MARGRETT W/O. LATE S. GEORGE AND STATE OF KERALA
|
July 13, 2007 |
|
THE SECRETARY, PRAMADAM GRAMA PANCHAYAT Vs. VENUGOPALA PILLAI
|
February 6, 2007 |
|
THE SENIOR DIVISIONAL MANAGER Vs. SUNDHARI W/O. LATE WILSON,
|
February 28, 2007 |
|
THE SOUTH INDIA BANK LTD. Vs. THE INDUSTRIAL TRIBUNAL
|
February 7, 2007 |
|
THEKKEKARA MATHEW JACOB Vs. DR. SUSY ELIAS D/O. LATE SARA ELIAS
|
August 23, 2007 |
|
THILAKAN Vs. CIRCLE INSPECTOR OF POLICE
|
October 23, 2007 |
|
THILAKARAJ KUMARAN Vs. PAREETH MUHAMMED
|
January 23, 2007 |
|
THIRURANGADI MUSLIM ORPHANAGE COMMITTEE Vs. GOVERNMENT OF KERALA
|
June 6, 2007 |
|
THODUPUZHA MUNICIPALITY Vs. ABRAHAM PHILIP
|
July 3, 2007 |
|
THOMAS Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 17, 2007 |
|
THOMAS Vs. VARKEY
|
May 31, 2007 |
|
THOMAS Vs. STATE OF KERALA
|
May 24, 2007 |
|
THOMAS ALIAS JOMY Vs. SUB INSPECTOR OF POLICE
|
February 14, 2007 |
|
THOMAS ANTONY Vs. STATE OF KERALA
|
May 23, 2007 |
|
THOMAS IMMANUEL KUNNATHODATHU @ Vs. STATE OF KERALA,
|
January 17, 2007 |
|
THOMAS JOSEPH Vs. STATE OF KERALA
|
May 2, 2007 |
|
THOMAS K M Vs. SECRETARY
|
May 2, 2007 |
|
THOMAS KURIAKOSE Vs. ABRAHAM MARY MANALUVILA
|
May 24, 2007 |
|
THOMAS KURUTHUKULANGARA PELLISSERY Vs. MATHAI CHERUPADIYIL KURIAKOSE
|
March 23, 2007 |
|
THOMAS MATHEW Vs. JOINT REGISTRAR OF CO OPERATIVE
|
January 4, 2007 |
|
THOMAS P K Vs. STATE OF KERALA
|
March 15, 2007 |
|
THOMAS PAIVA Vs. S I OF POLICE
|
January 2, 2007 |
|
THOMMAN JOSEPH Vs. PARAMESWARAN NAMBOOTHIRI
|
July 20, 2007 |
|
THOMMY VARGHESE Vs. STATE OF KERALA
|
July 11, 2007 |
|
THRESSIAMMA Vs. APPELLATE AUTHORITY
|
January 19, 2007 |
|
THRESSIAMMA AUGUSTINE Vs. DISTRICT COLLECTOR
|
March 19, 2007 |
|
THRIKKAKARA POURASAMITHI Vs. CIRCLE INSPECTOR OF POLICE
|
February 13, 2007 |
|
THRISSUR DISTRICT CO OPERATIVE Vs. DISTRICT COLLECTOR
|
March 16, 2007 |
|
THULASEEDHARAN PAVIZHCHANDRAN Vs. STATE OF KERALA
|
March 22, 2007 |
|
THULASEEDHARAN PILLAI Vs. STATE OF KERALA
|
February 2, 2007 |
|
THULASEEDHARAN THANKAPPAN Vs. STATE OF KERALA
|
September 4, 2007 |
|
TILAKAN Vs. STATE OF KERALA
|
February 6, 2007 |
|
TIMIN TOMY Vs. ST RAPHAEL CHITTIES AND LOANS PVT
|
January 5, 2007 |
|
TINU V R Vs. STATE OF KERALA
|
March 12, 2007 |
|
TITUS GEORGE VALLIAZHAM Vs. JOSE MATHEW
|
April 27, 2007 |
|
TITUS JOSEPH Vs. STATE OF KERALA
|
January 15, 2007 |
|
TONY SIMON Vs. STATE OF KERALA
|
February 2, 2007 |
|
TOP CONSTRUCTIONS Vs. THE SALES TAX OFFICER AND THE COMMISSIONER OF COMMERCIAL
|
July 26, 2007 |
|
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER
|
January 23, 2007 |
|
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER FOR LOCAL FUND ACCOUNTS
|
February 20, 2007 |
|
TRESA PRESILL JACOB Vs. COMMERCIAL TAX OFFICER (AA) AND STATE OF KERALA
|
August 1, 2007 |
|
TREVER FERNANDEZ Vs. STATE OF KERALA
|
March 8, 2007 |
|
TRICHUR TOWERS HOTELS PVT LTD Vs. SALES TAX OFFICER
|
April 27, 2007 |
|
TRIPALLUR MAHASHIVA KSHETRAM S SAMITHY Vs. STATE OF KERALA
|
March 23, 2007 |
|
U K MUHAMMED SHAJAHAN Vs. P MUBASHIRA
|
January 8, 2007 |
|
U MOHAMMED Vs. STATE OF KERALA
|
June 26, 2007 |
|
U MURALIKRISHNAN Vs. STATE OF KERALA
|
March 13, 2007 |
|
U S KALYANI Vs. PUNJAB NATIONAL BANK
|
February 20, 2007 |
|
U SUKUMAR SHETTY Vs. DEPUTY COMMISSIONER
|
January 9, 2007 |
|
U UNNIAN AYMOOTTY THAZHATHATHIL Vs. STATE OF KERALA
|
March 16, 2007 |
|
U. PADMINI, HEADMISTRESS Vs. STATE OF KERALA,
|
March 1, 2007 |
|
UDAYAKUMAR Vs. STATE OF KERALA
|
February 15, 2007 |
|
UDAYAKUMAR Vs. STATE OF KERALA
|
May 24, 2007 |
|
UDAYAKUMAR PADMANABHAN Vs. K R KARTHIKEYAN
|
March 29, 2007 |
|
ULAHANNAN PAULOSE Vs. STATE OF KERALA
|
May 29, 2007 |
|
ULLERI THANKAMANI AND ORS. Vs. KALATHINGAL KUMARAN AND ORS.
|
June 8, 2007 |
|
UMMER Vs. KUNHAVA
|
September 6, 2007 |
|
UMMER Vs. THE SECRETARY,
|
January 17, 2007 |
|
UMMER M HASSINAR Vs. STATE OF KERALA
|
February 5, 2007 |
|
UMMERKUTTY KUNHIMOIDEENKUTTY Vs. STATE OF KERALA
|
March 20, 2007 |
|
UNION OF INDIA Vs. K DEVANATHAN
|
May 28, 2007 |
|
UNION OF INDIA Vs. BRIGEET CHACKO
|
June 19, 2007 |
|
UNION OF INDIA Vs. S R BINDHU
|
January 4, 2007 |
|
UNION OF INDIA Vs. N CHANDRASEKHARAN
|
January 3, 2007 |
|
UNION OF INDIA Vs. K DHANARATHINAM
|
February 19, 2007 |
|
UNION OF INDIA (UOI) Vs. P. KRISHNAN
|
January 25, 2007 |
|
UNION OF INDIA (UOI), REP. BY THE SECRETARY, Vs. P.K. THANKAPPAN
|
March 5, 2007 |
|
UNITED INDIA INSURANCE CO LTD Vs. VALLIKUTTY
|
January 4, 2007 |
|
UNITED INDIA INSURANCE CO. LTD Vs. KOMALAM
|
November 5, 2007 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. VIJAYAKUMAR
|
February 14, 2007 |
|
UNITED INDIA INSURANCE COMPANY LTD Vs. C I ABRAHAM
|
October 1, 2007 |
|
UNIVERSITY OF KERALA Vs. RANEEBA RAVI
|
February 1, 2007 |
|
UNNI Vs. STATE OF KERALA
|
January 11, 2007 |
|
UNNI Vs. STATE OF KERALA
|
May 18, 2007 |
|
UNNI Vs. STATE OF KERALA
|
March 29, 2007 |
|
UNNI ALIAS ABDUL AZEEZ Vs. STATE OF KERALA
|
January 12, 2007 |
|
UNNI ALIAS RAJENDRAN Vs. STATE OF KERALA
|
February 6, 2007 |
|
UNNI SANKU Vs. STATE OF KERALA
|
March 15, 2007 |
|
UNNIKRISHNAN Vs. STATE OF KERAL
|
February 21, 2007 |
|
UNNIKRISHNAN Vs. SUB INSPECTOR OF POLICE
|
January 23, 2007 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
May 28, 2007 |
|
USHA Vs. INDIRA AND ANR.
|
October 9, 2007 |
|
USHA Vs. STATE OF KERALA AND ORS.
|
August 1, 2007 |
|
USHA Vs. STATE OF KERALA
|
March 1, 2007 |
|
USHA CHANDRAN Vs. STATE OF KERALA
|
January 10, 2007 |
|
USHA K S Vs. DISTRICT EDUCATIONAL OFFICER
|
February 21, 2007 |
|
USHA K. Vs. STATE OF KERALA
|
November 7, 2007 |
|
USHA PRASAD ALIAS MINAL BEAGAM Vs. STATE OF KERALA
|
March 29, 2007 |
|
USHAS ALIAS SYAM KUMAR Vs. STATE OF KERALA
|
February 19, 2007 |
|
USMAN Vs. STATE OF KERALA
|
February 23, 2007 |
|
USMAN CHALIYADAN Vs. CHIEF SECRETARY
|
February 1, 2007 |
|
UTHAMAN Vs. JACOB INDICULLA MAMOOTTIL PADINJARE
|
March 19, 2007 |
|
V A K THANGAL Vs. BLOCK DEVELOPMENT OFFICER
|
May 24, 2007 |
|
V A VARGHESE Vs. STATE OF KERALA
|
February 12, 2007 |
|
V ABDUL SALAM Vs. DIRECTOR OF PANCHAYATS
|
March 13, 2007 |
|
V ANIL KUMAR Vs. KERALA STATE ELECTION COMMISSION
|
March 26, 2007 |
|
V B MOHAMMEDKUTTY Vs. STATE OF KEALA
|
March 20, 2007 |
|
V B MOHAMMEDKUTTY Vs. STATE OF KERALA
|
February 5, 2007 |
|
V BALAKRISHNA REDDIAR Vs. BRANCH MANAGER LIC OF INDIA
|
September 5, 2007 |
|
V BAPPUTTY ALIAS MUHAMMED Vs. SHASHIDA
|
January 18, 2007 |
|
V C ABRAHAM Vs. SECRETARY TO GOVERNMENT
|
March 29, 2007 |
|
V C DEEPAMOL Vs. STATE OF KERALA
|
August 3, 2007 |
|
V CHANDRAN Vs. A V RAJESH
|
January 22, 2007 |
|
V D LAZAR MARTIN Vs. SECRETARY TO GOVERNMENT
|
April 13, 2007 |
|
V E SMITHA Vs. M V ELIAS
|
February 6, 2007 |
|
V G PETER Vs. CENTRAL BANK OF INDIA
|
January 5, 2007 |
|
V GOPALAKRISHNA BHAT Vs. ABDUL KHADER SEEDI BEARY
|
March 30, 2007 |
|
V I THOMAS Vs. P C THOMAS
|
January 12, 2007 |
|
V J MARY Vs. K RAVEENDRAN NAIR
|
March 28, 2007 |
|
V J MATHEW Vs. BALAKRISHNAN
|
January 25, 2007 |
|
V J PAULOSE Vs. P P BABY
|
May 31, 2007 |
|
V J PAULSON Vs. STATE OF KERALA
|
August 3, 2007 |
|
V J SCARIA Vs. K R SEBASTIAN
|
March 29, 2007 |
|
V JAGADEESH KUMAR Vs. N BINURAJ
|
May 31, 2007 |
|
V JAYADEVAN Vs. MANAGING DIRECTOR
|
March 30, 2007 |
|
V K DEVARAJAN Vs. DISTRICT SUPERINTENDENT OF POLICE
|
January 10, 2007 |
|
V K GANGADHARAN NAMBIAR Vs. JOINT REGISTRAR OF CO-OPERATIVE
|
January 5, 2007 |
|
V K JAYAKUMAR Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS
|
December 7, 2007 |
|
V K KUMARADAS Vs. SOUTH INDIAN BANK LTD
|
January 12, 2007 |
|
V K MURALI Vs. STATE OF KERALA
|
March 1, 2007 |
|
V K MURALI Vs. STATE OF KERALA
|
April 9, 2007 |
|
V K RAVEENDRAN Vs. STATION HOUSE OFFICER
|
February 14, 2007 |
|
V K SREEDHARAN Vs. KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
|
January 8, 2007 |
|
V K VIJU Vs. K T DAVIS
|
February 1, 2007 |
|
V M BABY Vs. STATE OF KERALA
|
March 8, 2007 |
|
V M HABEEBULLA Vs. STATE OF KERALA
|
January 9, 2007 |
|
V M MATHAI Vs. SKARIA
|
May 12, 2007 |
|
V MANIKANDAN Vs. ADDL SALES TAX OFFICER
|
January 1, 2007 |
|
V MOHANDAS Vs. MEENA IYYER
|
January 12, 2007 |
|
V MOHANDAS Vs. MEENA IYYER
|
May 28, 2007 |
|
V MOIDU Vs. STATE OF KERALA
|
January 8, 2007 |
|
V MUHAMMED Vs. ZAKKARIA
|
May 29, 2007 |
|
V MUHAMMED ALI Vs. STATE OF KERALA
|
January 10, 2007 |
|
V N ANILKUMAR Vs. HIGH COURT OF KERALA
|
October 24, 2007 |
|
V N MUHAMMED FAIZAL Vs. STATE OF KERALA
|
March 23, 2007 |
|
V P RAJENDRAN Vs. KOTTAYAM DISTRICT CO OPERATIVE BANK LTD
|
March 19, 2007 |
|
V P SUDHEER Vs. ACHUTHAN
|
May 31, 2007 |
|
V PADMANABHAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
July 10, 2007 |
|
V RAVEENDRAN NAIR Vs. STATE OF KERALA
|
January 2, 2007 |
|
V REVI Vs. KERALA STATE ROAD TRANSPORT
|
March 26, 2007 |
|
V S JAITHA Vs. UNION OF INDIA
|
November 21, 2007 |
|
V S SHAJI Vs. REGISTRAR OF COMPANIES
|
March 28, 2007 |
|
V S SHAJI Vs. STATE OF KERALA
|
February 13, 2007 |
|
V S VASUDEVAN Vs. FEDERAL BANK LTD
|
June 7, 2007 |
|
V S VILASINI AMMAL Vs. KALANJOOR GRAMA PANCHAYAT
|
January 5, 2007 |
|
V SADASIVAN ALIAS S STHAZAVA Vs. STATE OF KERALA
|
January 4, 2007 |
|
V SITHARA FILM ACTRESS Vs. A RAJU
|
January 15, 2007 |
|
V SOBHANA Vs. DISTRICT TRANSPORT OFFICER
|
March 30, 2007 |
|
V SREEDHARAN NAIR Vs. A N SAMANDA BHADRAN
|
February 14, 2007 |
|
V T GEORGE Vs. STATE OF KERALA
|
February 9, 2007 |
|
V T THOMAS Vs. STATE OF KERALA
|
April 27, 2007 |
|
V U BALACHANDRAN Vs. STATE OF KERALA
|
February 5, 2007 |
|
V V MANIKKAM Vs. ASSISTANT ENGINEER ELECTRICAL SUB DIVISION KSEB
|
July 12, 2007 |
|
V V MANOHARAN Vs. SUB INSPECTOR OF POLICE
|
February 14, 2007 |
|
V V MOHANKUMAR Vs. STATE OF KERALA
|
February 5, 2007 |
|
V V SATHIMANI Vs. PAYYANNUR EDUCATIONAL SOCIETY
|
June 15, 2007 |
|
V V SOPHIAMMA Vs. COUNCIL FOR INDIA SCHHOL CERTIFICATE EXAMINATION
|
October 31, 2007 |
|
V VENU Vs. STATE OF KERALA
|
February 13, 2007 |
|
V VENUGOPALAN NAIR Vs. RAMANI
|
May 29, 2007 |
|
V VIJAYAKUMAR Vs. DISTRICT COLLECTOR
|
February 1, 2007 |
|
V VIJAYAKUMARAN NAIR Vs. AMARAVILA CHUDUKAL ULPADAKA KRAYA
|
June 4, 2007 |
|
V. A. BABU Vs. M. V. AYYAPPANKUTTY
|
September 7, 2007 |
|
V. K. PATHUMMA BEEVI Vs. STATE OF KERALA
|
October 8, 2007 |
|
V. M. SHAMSUDDIN Vs. UNION OF INDIA
|
August 17, 2007 |
|
V. N. BHASKARAN Vs. UNION OF INDIA
|
January 22, 2007 |
|
V. SIDDIQUE S/O. EBRAHIMKUTTY Vs. STATE OF KERALA
|
May 24, 2007 |
|
V. VENUGOPAL Vs. STATE OF KERALA
|
April 11, 2007 |
|
V.A. TECH WABAG LTD. Vs. THE DEPUTY COMMISSIONER (APPEALS),
|
November 21, 2007 |
|
V.J. DHARMAPALAN AND ORS. Vs. P.P. GOPI S/O. GOPALAN
|
September 5, 2007 |
|
V.K. SANTHA D/O. KRISHNAN AND ORS. Vs. PUTHALATH AYISSAKUNHI AND V.K. GIRISH S/O. V.K. KUNHIRAMAN
|
October 3, 2007 |
|
V.P. AMMED S/O. ABDULLA Vs. SRI. JAYATHILAK AND SRI. B.M. ABDUL KAREEM
|
October 29, 2007 |
|
V.P. VILASKUMAR Vs. THE STATE OF KERALA
|
February 26, 2007 |
|
V.V. SANTHOSH Vs. UNION OF INDIA
|
March 30, 2007 |
|
VAIRAMUDIGOWDA K Vs. FOOD INSPECTOR
|
January 4, 2007 |
|
VALAPIL FAIZAL Vs. THIRUNAVAYA GRAMA PANCHAYAT
|
June 5, 2007 |
|
VALAPPILEKANDI SAVITHRI Vs. PILLAYAR KOVIL DEVASWOM
|
February 9, 2007 |
|
VALIYATHOVALA SERVICE CO OP BANK AND ANOT Vs. STATE OF KERALA
|
May 24, 2007 |
|
VALLEY ESTATES Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER AND ANR.
|
November 22, 2007 |
|
VALLIYAMMA Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
|
September 28, 2007 |
|
VALLIYANGAL HASSAN Vs. STATE OF KERALA
|
April 27, 2007 |
|
VALSAKUMARI Vs. STATE OF KERALA
|
August 13, 2007 |
|
VALSALA Vs. STATE OF KERALA
|
May 2, 2007 |
|
VALSALA N Vs. STATE OF KERALA
|
May 18, 2007 |
|
VALSALA STEAPHAN Vs. DIRECTOR GENERAL OF POLICE
|
January 10, 2007 |
|
VALSALAKUMARI K V Vs. STATE OF KERALA
|
January 1, 2007 |
|
VALSAMMA JOSEPH S/O. JOSEPH Vs. THE STATE OF KERALA,
|
February 15, 2007 |
|
VALSAN Vs. V M VARKEY
|
May 31, 2007 |
|
VALSAN VELAYUDHAN Vs. STATE OF KERALA
|
March 2, 2007 |
|
VALVOLINE CUMMINS LTD. Vs. SALES TAX OFFICER,
|
March 2, 2007 |
|
VANIYAKANDI LAKSHMANAN Vs. R VASUDEVAN
|
February 19, 2007 |
|
VARANI Vs. V ABDULKHADER
|
January 22, 2007 |
|
VAREED Vs. KURIAN
|
March 19, 2007 |
|
VARGHESE Vs. STATE OF KERALA
|
May 30, 2007 |
|
VARGHESE Vs. STATE OF KERALA
|
February 7, 2007 |
|
VARGHESE Vs. N PEETHAMBARAN
|
February 1, 2007 |
|
VARGHESE Vs. MARY W/O. EDATTUKARAN PAPPU AND ORS.
|
January 5, 2007 |
|
VARGHESE ABIN I A ALIAS ABI ANTONY Vs. STATE OF KERALA
|
March 16, 2007 |
|
VARGHESE ALIAS BIJU Vs. STATE OF KERALA
|
February 26, 2007 |
|
VARGHESE CHACKO ALIAS RAJU Vs. VARGHESE MATHEW
|
January 12, 2007 |
|
VARGHESE MATHEW Vs. STATE OF KERALA
|
October 17, 2007 |
|
VARGHESE MATHEW @ MATHEW AND MOLLY W/O. VARGHESE MATHEW @ MATHEW Vs. RAJAN @ JOSEPH JOSEPH
|
November 1, 2007 |
|
VARGHESE NINAN Vs. STATE OF KERALA
|
April 9, 2007 |
|
VARGHESE PAUL Vs. SATHIYAN PONNU SWAMY
|
February 5, 2007 |
|
VARGHESE PAUL Vs. SATHIYAN
|
February 5, 2007 |
|
VARGHESE SACHARIA Vs. STATE OF KERALA
|
February 20, 2007 |
|
VARIYAMKANDI M MUHAMMED Vs. P BALAN KANNAN
|
February 21, 2007 |
|
VARKEY Vs. P M POULOSE
|
January 16, 2007 |
|
VARKEY ABRAHAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
|
July 25, 2007 |
|
VARKEY MATHEW Vs. TAHSILDAR
|
July 10, 2007 |
|
VARKEY OUSEPH S/O. VARKEY VARKERY, Vs. THE STATE OF KERALA AND ORS.
|
November 12, 2007 |
|
VASANTHAKUMARI Vs. SAROJINI
|
November 28, 2007 |
|
VASANTHI Vs. SUB INSPECTOR OF POLICE
|
June 1, 2007 |
|
VASANTHI Vs. STATE OF KERALA
|
January 18, 2007 |
|
VASANTHI PUZHKAN Vs. STATE OF KERALA
|
March 23, 2007 |
|
VASANTHY P Vs. HINDUSTAN NEWSPRINT LIMITED
|
March 19, 2007 |
|
VASU Vs. STATE OF KERALA
|
January 1, 2007 |
|
VASU Vs. VARGHESE
|
October 24, 2007 |
|
VASU Vs. K V VARGHESE
|
October 25, 2007 |
|
VASUDEVAN Vs. STATE OF KERALA
|
February 15, 2007 |
|
VASUDEVAN PILLAI Vs. DIRECTOR GENERAL OF POLICE
|
January 25, 2007 |
|
VASUDEVAN PILLAI RAJENDRAN NAIR` Vs. VELAYUDHAN PILLAI KRISHNA PILLAI
|
February 1, 2007 |
|
VAYAKALA PARAMBIL SALIH Vs. STATE OF KERALA
|
January 22, 2007 |
|
VED PAL KISHAN RAM Vs. STATE OF KERALA
|
February 2, 2007 |
|
VEENA MADHUKANT Vs. STATE BANK OF INDIA
|
June 29, 2007 |
|
VEERAPPAN ALIAS BABU THANKASWAMI Vs. STATE OF KERALA
|
March 20, 2007 |
|
VELAYUDHAN Vs. SUB INSPECTOR OF POLICE
|
March 15, 2007 |
|
VELAYUDHAN Vs. TALUKA LAND BOARD
|
December 19, 2007 |
|
VELAYUDHAN NAIR S/O. GOPINATHAN PILLAI Vs. MISHA NAIR D/O. JAYAKUMARI PILLAI,
|
July 13, 2007 |
|
VELIKKAL ANJANEYAN Vs. KANJIROLI ABDUL RAZACK
|
November 7, 2007 |
|
VELLARADA GRAMA PANCHAYATH Vs. OMBUDSMAN FOR LOCAL SELF
|
February 14, 2007 |
|
VELLASWAMI Vs. STATE OF KERALA
|
February 12, 2007 |
|
VELLUVA BALAKRISHNAN ALIAS PARIKALAM Vs. SUB INSPECTOR OF POLICE
|
January 1, 2007 |
|
VELYAYUDHAN Vs. STATE OF KERALA
|
February 15, 2007 |
|
VENAD RUBBERS Vs. STATE OF KERALA
|
May 4, 2007 |
|
VENAD RUBBERS Vs. STATE OF KERALA
|
June 4, 2007 |
|
VENJARAMOOD CO OPERATIVE RUBBER MARKETING SOCIETY, LTD Vs. NAZIMUDDIN
|
August 18, 2007 |
|
VENKIDESH, Vs. VIDYADHARAN AND MURALEEDHARAN
|
June 6, 2007 |
|
VENUGOPALAN NARAYANAN Vs. STATE OF KERALA
|
January 4, 2007 |
|
VENUS FERTILIZERS Vs. NEDUMBASSERY GRAMA PANCHAYATH
|
January 9, 2007 |
|
VIBHU Vs. STATE OF KERALA
|
March 29, 2007 |
|
VICE CHANCELLOR Vs. SANDHYA MOHAN
|
January 8, 2007 |
|
VIDEOCON INTERNATIONAL LTD Vs. LOGOS TRADERS
|
August 23, 2007 |
|
VIJAYA HOME LOANS LTD Vs. BYJU
|
March 27, 2007 |
|
VIJAYA KUMAR Vs. SAFIA
|
July 14, 2007 |
|
VIJAYAKANTH Vs. STATE OF KERALA
|
May 31, 2007 |
|
VIJAYAKUMAR Vs. STATE OF KERALA
|
January 31, 2007 |
|
VIJAYAKUMAR JOHN WILLIAM Vs. STATE OF KERALA
|
January 23, 2007 |
|
VIJAYAKUMARI Vs. KERALA AGRICULTURAL UNIVERSITY
|
January 19, 2007 |
|
VIJAYAKUMARI Vs. K K HARI ALIAS HARIKUMAR
|
May 29, 2007 |
|
VIJAYALAKSHMI Vs. NARAYANAN
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July 11, 2007 |
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VIJAYALAKSHMI Vs. STATE OF KERALA
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February 19, 2007 |
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VIJAYALEKSHMI AMMA Vs. BINDU
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December 2, 2007 |
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VIJAYAMMA Vs. SUB INSPECTOR OF POLICE
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April 9, 2007 |
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VIJAYAMMA Vs. SADASIVAN PILLAI
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March 2, 2007 |
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VIJAYAMONEY K R Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
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December 17, 2007 |
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VIJAYAN Vs. STATE OF KERALA
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May 18, 2007 |
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VIJAYAN Vs. G BHAGAVATH SINGH
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February 15, 2007 |
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VIJAYAN Vs. S I OF POLICE
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February 12, 2007 |
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VIJAYAN Vs. SOBHANA
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February 14, 2007 |
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VIJAYAN CHARLEY MESTHIRI Vs. STATE OF KERALA
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April 27, 2007 |
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VIJAYAN CHELLAN Vs. STATE OF KERALA
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February 6, 2007 |
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VIJAYAN DAMODHARAN Vs. EXCISE INSPECTOR
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February 9, 2007 |
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VIJAYAN MAYAPPAN Vs. STATE OF KERALA
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March 27, 2007 |
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VIJAYAN NAIR Vs. STATE OF KERALA
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September 17, 2007 |
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VIJAYAN PILLAI S/O. DIVAKARAN PILLAI AND ORS. Vs. JANAKIYAMMA KANAKAMMA, PUTHENPURAYIL @
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July 20, 2007 |
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VIJAYAN THAMPI Vs. SUDHA LEKSHMI
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March 28, 2007 |
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VIKRAMAN PILLAI Vs. STATE OF KERALA
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March 23, 2007 |
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VILASINI Vs. REVENUE DIVISIONAL OFFICER
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February 6, 2007 |
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VILASINI AMMA D/O. MADHAVI AMMA AND PADMAKUMARI D/O. VILASINI AMMA Vs. STATE OF KERALA AND SENIOR INSTALLATION MANAGER, BPC LTD.
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September 17, 2007 |
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VIMAL S Vs. STATE OF KERALA
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March 22, 2007 |
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VINCENT MATHEW Vs. GEORGE JOSEPH ALIAS SABU
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March 16, 2007 |
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VINITHA CHANDRAN Vs. SASIDHARAN
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April 13, 2007 |
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VINOD ALIAS CHELLAPPAN Vs. STATE OF KERALA
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January 5, 2007 |
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VINOD ASOKAN Vs. STATE OF KERALA
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March 16, 2007 |
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VINOD ISSAC VELIYIL VEETTIL Vs. STATE OF KERALA
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May 18, 2007 |
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VINOD KRISHNAN KUTTY Vs. STATE OF KERALA
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February 23, 2007 |
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VINOD KUMAR VIJAYAN NAIR Vs. STATE OF KERALA
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March 14, 2007 |
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VINOD MANIKANDAN NAIR Vs. STATE OF KERALA
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January 12, 2007 |
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VINODAN ALIAS BOSE Vs. STATE OF KERALA
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January 2, 2007 |
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VINODINI Vs. UNION OF INDIA
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April 12, 2007 |
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VINU V GEORGE Vs. COCHIN UNIVERSITY OF SCIENCE
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February 9, 2007 |
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VIPIN Vs. STATE OF KERALA
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July 20, 2007 |
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VIPIN Vs. STATE OF KERALA
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April 11, 2007 |
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VIPIN M R Vs. STATE OF KERALA
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April 27, 2007 |
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VIPIN MOHAN Vs. STATE OF KERALA
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January 1, 2007 |
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VIPIN V RAJAN Vs. SUB REGISTRAR MARRIAGE OFFICER
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August 10, 2007 |
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VISHWANATHA POOJARY Vs. EXCISE INSPECTOR
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March 27, 2007 |
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VISWAKUMAR Vs. STATE OF KERALA
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April 13, 2007 |
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VISWAMBHARAN Vs. STATE OF KERALA
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October 24, 2007 |
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VISWANATHA PILLAI V K Vs. STATE OF KERALA
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March 26, 2007 |
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VISWANATHAN P R Vs. V V VARKEY
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March 19, 2007 |
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VIVEK Vs. KERALA PUBLIC SERVICE COMMISSION
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October 9, 2007 |
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VIVEK SHIL AHUJA Vs. STATE OF KERALA
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March 21, 2007 |
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VOTTA ALIAS MUJEEB REHUMAN Vs. STATE OF KERALA
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February 1, 2007 |
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VYASAKUMAR KUTTAPPAN Vs. STATE OF KERALA
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March 2, 2007 |
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WADAKANCHERY BLOCK MULTI PURPOSE Vs. DISTRICT MEDICAL OFFICER HEALTH
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February 19, 2007 |
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WATSON RODRIGUEZ Vs. DIRECTOR
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March 26, 2007 |
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WELLWORTH ENGINEERS AND POLYMERS Vs. ASST. COMMISSIONER (KGST)-I,
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November 27, 2007 |
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WEST COAST CONCRETE PRODUCTS Vs. KERALA WATER AUTHORITY
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February 23, 2007 |
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WEST COAST INDUSTRIAL GASES LIMITED Vs. REGIONAL LABOUR COMMISSIONER
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October 23, 2007 |
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WEST INDIA SOAP AND INDUSTRIAL COMPANY Vs. PRABHU AGENCIES
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August 24, 2007 |
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WILSON Vs. STATE OF KERALA
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April 27, 2007 |
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WINS SAW MILLS AND PACKING CASES Vs. COMMISSIONER OF COMMERCIAL TAXES
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March 13, 2007 |
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WOOD VENEERS, VALAPATTANAM Vs. ASST. COMMISSIONER
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November 22, 2007 |
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WROCKWELL AGENCIES Vs. T.P. MURALEEDHARAN AND STATE OF KERALA
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May 23, 2007 |
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XAVIER AMMINI Vs. SECRETARY CORPORATION OF COCHIN
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January 23, 2007 |
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XEROZ MODICORP LTD Vs. NEW PALACE COLOUR LAB
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March 13, 2007 |
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Y P BAIJU Vs. STATE OF KERALA
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October 30, 2007 |
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Y P RAHMATHULLA Vs. STATE OF KERALA
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January 10, 2007 |
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Y P RAHMATHULLA Vs. STATE OF KERALA
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February 5, 2007 |
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YAMUNA Vs. SPECIAL TAHSILDAR
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July 4, 2007 |
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YESODHARI DEVI M. G. Vs. STATE OF KERALA
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July 11, 2007 |
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YESUDAS Vs. SUB INSPECTOR OF POLICE KALAMASSERY
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December 17, 2007 |
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YOGESH TRADING CO Vs. INTELLIGENCE OFFICER
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March 23, 2007 |
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YOGISH BALAKRISHNA SHETTY Vs. EXCISE INSPECTOR
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March 27, 2007 |
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YOOSUF KUNJALU Vs. SUB INSPECTOR OF POLICE
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January 2, 2007 |
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YOUNUS M Vs. STATE OF KERALA
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April 4, 2007 |
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YOUSEF RAWTHER Vs. G KRISHNAKUMAR
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May 31, 2007 |
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ZAINUL ABDEEN MUSALIAR Vs. ESI CORPN
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May 29, 2007 |
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ZEENATH Vs. SULFIKER ALI
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March 27, 2007 |
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