REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
122 PRISONERS Vs. STATE OF KERALA	October 10, 2006
A A JOLLY RESERVE SUB INSPECTOR Vs. N ANIL KUMAR	August 29, 2006
A ABDUL KADER ABOBACKER Vs. PAPPINISSERY GRAMA PANCHAYATH	November 28, 2006
A C PAVITHRAN Vs. STATE OF KERALA	February 15, 2006
A CHANDRAN Vs. STATE OF KERALA	January 2, 2006
A J MARY Vs. STATE OF KERALA	December 13, 2006
A J THARAKAN Vs. STATE OF KERALA	February 22, 2006
A K ANNIE LADY HEALTH INSPECTOR Vs. STATE OF KERALA	July 25, 2006
A K BALAN Vs. P K KESAVAN	July 26, 2006
A K MONI M L A Vs. STATE OF KERALA	March 17, 2006
A K MUHAMMED SINAN Vs. KERALA STATE ELECTRICITY BOARD	November 24, 2006
A K SURENDRAN ENVIRONMENTAL ENGINEER Vs. SIMON K FRANCIS	September 26, 2006
A K VARKEY Vs. KOTHAMANGALAM MUNICIPALITY	November 29, 2006
A KUNHIKOYA THANGAL Vs. STATE OF KERALA	February 1, 2006
A M ABDUL KHADER Vs. STATE OF KERALA	December 7, 2006
A M ABDUL MAJEED Vs. STATE OF KERALA	April 3, 2006
A M AJITH Vs. SECRETARY PUBLIC WORKS DEPARTMENTS	December 4, 2006
A M MOIDU Vs. STATE OF KERALA	December 26, 2006
A MOHANAN Vs. K K JOSHWA	January 30, 2006
A MOHANAN SUPERINTENDENT OF POLICE Vs. K K JOSHWA SUPERINTENDENT OF POLICE	January 31, 2006
A N PURUSHOTHAMAN Vs. STATE OF KERALA	November 30, 2006
A O THOMAS Vs. SECRETARY	December 15, 2006
A P BABY HILL TOP TRADE LINKS MANANTHA VADY Vs. STATE OF KERALA	October 31, 2006
A P NAHAS Vs. ASSISTANT COMMISSIONER OF POLICE	April 24, 2006
A P PAULOSE Vs. KERALA STATE ROAD TRANSPORT CORPORATION	December 8, 2006
A P VELAYUDHAN Vs. KERALA AGRL UTY	December 4, 2006
A RAJALAKSHMI Vs. CALICUT CORPORATION	November 20, 2006
A S AJAS Vs. REGISTRAR	September 27, 2006
A SANKARA NARAYANA MENON MALAPPURAM DISTRICT Vs. STATE OF KERALA	December 1, 2006
A SASIKUMAR Vs. BISWAS MEHTA	December 6, 2006
A SHEENA Vs. STATE OF KERALA	November 24, 2006
A SWARNAMMA Vs. PRINCIPAL SECRETARY PUBLIC WORKS	November 24, 2006
A W H ENGINEERING COLLEGE Vs. UNION OF INDIA	December 13, 2006
A. P. ABDUL GAFOOR Vs. STATE OF KERALA	November 27, 2006
A.I. KURIAN Vs. COMMISSIONER OF INCOME TAX	December 20, 2006
ABBA Vs. NATIONAL INSURANCE CO LTD	August 23, 2006
ABDU RAZAK Vs. STATE OF KERALA	July 6, 2006
ABDUL HAFIS Vs. STATE OF KERALA	December 11, 2006
ABDUL KAREEM Vs. STATE OF KERALA	March 28, 2006
ABDUL KARIM RAWTHER Vs. CHACKO	August 11, 2006
ABDUL KHADER Vs. SURBURBAN CHIT FUNDS P LTD	January 24, 2006
ABDUL KHADER M P Vs. CATHOLIC SYRIAN BANK	September 27, 2006
ABDUL KHADER SUHUD Vs. STATE OF KERALA	October 26, 2006
ABDUL LATHEEF Vs. STATE OF KERALA	November 28, 2006
ABDUL LATHEEF Vs. DIRECTOR GENERAL OF POLICE	November 28, 2006
ABDUL LATHEEF MOHAMMED HAJI Vs. STATE OF KERALA	December 26, 2006
ABDUL NAZAR KUNJANI Vs. STATE OF KERALA	December 26, 2006
ABDUL NAZER Vs. KERALA STATE ELECTRICITY BOARD	January 20, 2006
ABDUL RAHIMAN K P Vs. SUB INSPECTOR OF POLICE	December 26, 2006
ABDUL RUSSAK Vs. ALAPPUZHA MUNICIPALITY	January 16, 2006
ABDUL WAHAB Vs. DEPUTY COMMISSIONER OF CUSTOMS	April 7, 2006
ABDULLA Vs. STATE OF KERALA	December 6, 2006
ABDULLA IBRAHIM Vs. STATE OF KERALA	December 5, 2006
ABDURAZAK VELLIATH Vs. C K M MOIDEENKUTTY	July 19, 2006
ABDUREHIMAN Vs. SETHU MADHAVAN	August 30, 2006
ABOOBACKER SIDHIQUE Vs. STATE OF KERALA	December 1, 2006
ABRAHAM Vs. E T CHANDRAN	December 4, 2006
ABRAHAM Vs. ANTONY MATHEW	December 6, 2006
ABRAHAM ALIAS KUTTAN Vs. STATE OF KERALA	December 7, 2006
ABRAHAM G PALLIVATHUKKAL Vs. STATE OF KERALA	May 26, 2006
ABY JOHN Vs. SHERLY THOMAS	December 5, 2006
ACHAMMA CHACKO Vs. GOVT OF KERALA	July 5, 2006
AFCONS INFRASTRUCTURE LIMITED Vs. CHERIAN VARKEY CONSTRUCTION CO P	October 11, 2006
AFSAL ALIAS MUHAMMED AFSAL Vs. STATE OF KERALA	December 26, 2006
AHAMMED ALIAS KUNJAPPA HAJI Vs. TIRURANGADIMUSLIM ORPHANAGE COMMITTEE	December 5, 2006
AHAMMEDKUTTY HAJI Vs. STATE OF KERALA	November 22, 2006
AJAS ABDUL KHADER Vs. STATE OF KERALA	December 6, 2006
AJAYAGHOSH Vs. STATE OF KERALA	April 24, 2006
AJAYAKUMAR VAZHAVANNOR Vs. THRIKKADAVOOR GRAMA PANCHAYAT	November 29, 2006
AJAYKUMAR Vs. STATE OF KERALA	December 4, 2006
AJESH ALEX Vs. JOHN	October 27, 2006
AJI Vs. STATE OF KERALA	November 22, 2006
AJIKUMAR Vs. STATE OF KERALA	December 26, 2006
AJITH A K Vs. SECRETARY	December 4, 2006
AJITH GEORGE Vs. STATE OF KERALA	July 25, 2006
AJITH KUMAR B KANAVATTATHU Vs. KERALA STATE ELECTION COMMISSION	November 21, 2006
AJITHAKUMARI Vs. SHAMMA	July 18, 2006
AJITHAKUMARI A S Vs. KERALA SPORTS COUNCIL	December 5, 2006
AKSHAYA ENTERPRISES Vs. STATE OF KERALA	July 31, 2006
ALEX P CHACKO Vs. VARGHESE MATHEW	November 29, 2006
ALEXANDER Vs. C B I	March 15, 2006
ALI Vs. RECOVERY OFFICER E P F ORGANISATION	December 19, 2006
ALI ALIAS BAVA MUHAMMED KUTTY Vs. STATE OF KERALA	November 29, 2006
ALI MAMU Vs. STATE OF KERALA	December 4, 2006
ALICE ETTICKAL Vs. DEPUTY DIRECTOR	December 11, 2006
ALIKUTTY Vs. STATE OF KERALA	October 4, 2006
ALIMA Vs. UNION OF INDIA	August 16, 2006
ALL KERALA ONLINE LOTTERY DEALERS ASSOCIATION Vs. STATE OF KERALA	May 23, 2006
ALL KERALA RIVER PROTECTION COUNCIL Vs. DISTRICT COLLECTOR	June 30, 2006
ALL KERALA TOURIST TAXI OPERATORS ASSOCIATION Vs. STATE TRANSPORT AUTHORITY	June 12, 2006
ALORA SUNDARAN Vs. MAMMALI SUMATHI	July 6, 2006
ALPHA JOSE Vs. STATE OF KERALA	July 14, 2006
ALUKKAS JEWELLERY Vs. STATE OF KERALA REP	March 22, 2006
AMANDAVALLY T G Vs. KERALA STATE ROAD TRANSPORT	November 24, 2006
AMBILI Vs. FEDERAL BANK LTD	September 12, 2006
AMRITHA CYBER PARK PRIVATE LIMITED Vs. KERALA FINANCIAL CORPORATION	January 2, 2006
AMSHU SREEKUMAR Vs. STATE OF KERALA	December 5, 2006
ANDREWS Vs. HASSAN	July 14, 2006
ANEESH BABU MOIDEEN Vs. STATE OF KERALA	December 7, 2006
ANEESH KARTHIKEYAN Vs. STATE OF KERALA	December 7, 2006
ANIL Vs. BABU M PALISSERY	October 27, 2006
ANIL KUMAR Vs. VIJYALAKSHMI M V	November 30, 2006
ANIL KUMAR Vs. STATE OF KERALA	December 11, 2006
ANIL VIDYADHARAN Vs. STATE OF KERALA	October 27, 2006
ANILKUMAR ALIAS KANNAN Vs. STATE OF KERALA	December 26, 2006
ANILKUMAR ALIAS KANNAN Vs. STATE OF KERALA	January 2, 2006
ANILKUMAR P P Vs. STATE OF KERALA	December 15, 2006
ANILKUMAR T S Vs. STATE OF KERALA	December 14, 2006
ANILRAJ JOHNSON Vs. SUB INSPECTOR OF POLICE	December 13, 2006
ANIMAL WELFARE BOARD OF INDIA Vs. OMBUDSMAN FOR LOCAL SELF	March 3, 2006
ANIRUDHAN Vs. PHILIP JACOB	July 12, 2006
ANIRUDHAN Vs. PHILLIP JACOB	June 12, 2006
ANISH V KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	December 19, 2006
ANITHA KOMALA NAIR Vs. STATE OF KERALA	December 8, 2006
ANIYAN THOMAS CHACKO Vs. THEVARVELIL BANKERS	August 16, 2006
ANNAKUTTY Vs. STATE OF KERALA	November 30, 2006
ANNAMMA OUSEPH Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 13, 2006
ANNAMMA P GEORGE Vs. STATE OF KERALA	November 27, 2006
ANNAMMA P S Vs. STATE OF KERALA	November 23, 2006
ANNIE GEORGE, PROPRIETRIX Vs. STATE OF KERALA	July 21, 2006
ANNIE VARGHESE Vs. STATE OF KERALA	June 19, 2006
ANOJ ABRAHAM Vs. STATE TRANSPORT AUTHORITY KERALA	September 28, 2006
ANSARI ALLYARKUNNU RAVUTHAR Vs. M S DOLPHIN FINANCIAL SERVICES	November 29, 2006
ANSARI CHARITABLE TRUST Vs. KERALA WAKF BOARD	March 6, 2006
ANSARI SAINULABUDEEN Vs. STATE OF KERALA	December 5, 2006
ANTO DAVIS Vs. JOY THALIYATH	November 29, 2006
ANTONY Vs. KRISHNADAS	October 10, 2006
ANTONY JOSEPH Vs. STATE OF KERALA	November 29, 2006
ARAVINDAKSHAN Vs. FEDERAL BANK LTD	August 18, 2006
ARINGATH KELAN Vs. STATE OF KERALA	November 6, 2006
ARJUNAN ACHARI Vs. STATE OF KERALA	November 27, 2006
AROMAL NARAYANAN Vs. STATE OF KERALA	December 4, 2006
ARUMUGHAN Vs. KUMARAN EZHUTHASSAN	February 16, 2006
ARUMUGHAN Vs. KUMARAN EZHUTHASSAN	February 12, 2006
ARUN RAJ ALIAS SHAJI KOCHU NARAYANAN Vs. STATE OF KERALA	December 14, 2006
ASHIM P HASHIM Vs. STATE OF KERALA	December 5, 2006
ASHIQUE MUSTHAFA Vs. S I OF POLICE	November 28, 2006
ASHOKAN Vs. STATE OF KERALA	November 29, 2006
ASHRAF Vs. STATE OF KERALA	April 7, 2006
ASIANET SATELLITE COMMUNICATIONS LTD. Vs. D NET MALAYALAM DIGITAL PVT. LTD.	September 18, 2006
ASIANET SATELLITE COMMUNICATIONS P LTD Vs. ADDITIONAL SALES TAX OFFICER I	November 8, 2006
ASMATH KHAN Vs. CHADRAHASA BANGARA	August 15, 2006
ASMATH KHAN Vs. CHANDRAHASA BANGARA	September 15, 2006
ASOKAN PONNAPPAN Vs. STATE OF KERALA	December 4, 2006
ASPINWALL AND CO TRAVANCORE LIMITED Vs. DEPUTY COMMISSIONER OF INCOMETAX	August 1, 2006
ASSAN M T Vs. SECRETARY	December 18, 2006
ASSISTANT COMMISSIONER Vs. GRASIM INDUSTRIES LTD	January 24, 2006
ATHIRAPPALLY GRAMA PANCHAYAT Vs. UNION OF INDIA	March 23, 2006
AYISHA BEEVI SUBAIDA BEEVI Vs. IBRAHIM KUNJU SHAMSUDEEN	October 19, 2006
AYISHAKUTTY THAROL Vs. STATE OF KERALA	December 12, 2006
AYSHA Vs. SUB INSPECTOR OF POLICE	December 5, 2006
AYSHA Vs. REGIONAL TRANSPORT AUTORITY KASARAGOD	July 19, 2006
AYSHA Vs. R T A KASARAGODE	July 19, 2006
AYYAPPAN Vs. STATE OF KERALA	December 26, 2006
AZAD SINGH Vs. MUGHEES	December 5, 2006
AZHAKODI DEVI CHARITABLE TRUST Vs. COMMR HR AND CE ADMN DEPARTMENT	December 15, 2006
B H SUBAIDA Vs. STATE OF KERALA	November 21, 2006
B M ABDUL RAHMAN ALIAS BECHU RAHMAN Vs. STATE OF KERALA	November 27, 2006
B MURALEEDHARAN Vs. UNION OF INDIA	September 20, 2006
B N FIROS Vs. STATE OF KERALA	May 24, 2006
B PREMANAND Vs. MOHAN KOIKAL	May 24, 2006
B SHAJI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT	November 30, 2006
BABU Vs. STATE OF KERALA	October 26, 2006
BABU ALIAS SABU ALIAS RENJITH KUTTAN Vs. STATE OF KERALA	December 7, 2006
BABU JOSEPH KAPPALUMAVUNKAL Vs. STATE OF KERALA	December 6, 2006
BABU JOSEPH KAREETHARA Vs. MOLY KALAPPURAKKAL	December 4, 2006
BABU NARAYANAN Vs. STATE OF KERALA	December 13, 2006
BABU VARGHESE Vs. STATE OF KERALA	December 11, 2006
BABURAJ KADAVIL KOTTUKAL VELAPPAN Vs. STATE OF KERALA	November 30, 2006
BABURAJAN K Vs. STATE OF KERALA	January 2, 2006
BADARIYA MADRASSA COMMITTEE Vs. ANTONY ROBERT BREGANZA	April 5, 2006
BAIJU Vs. SUB INSPECTOR OF POLICE	March 20, 2006
BAIJU Vs. VALSALA	August 23, 2006
BAIJU Vs. STATE OF KERALA	November 28, 2006
BALACHANDRAN N V Vs. GEORGE CHERIAN	June 23, 2006
BALACHANDRAN PILLAI Vs. STATE OF KERALA	December 18, 2006
BALAKRISHNAN Vs. STATE OF KERALA	November 30, 2006
BALAKRISHNAN Vs. VENUGOPALAN	January 25, 2006
BALAKRISHNAN Vs. SPL. TAHSILDAR	August 4, 2006
BALAN Vs. STATE OF KERALA	January 16, 2006
BALAN C KUNHAMBU Vs. STATE OF KERALA	January 2, 2006
BALASUBRAMANIAN Vs. CHANDRADAS	March 22, 2006
BALASUBRAMANIAN Vs. STATE OF KERALA	December 5, 2006
BALU Vs. STATE OF KERALA	December 1, 2006
BANK OF BARODA Vs. BHILIP THOMAS	June 15, 2006
BANK OF INDIA Vs. ASST PROVIDENT FUND COMMISSIONER	March 28, 2006
BAR COUNCIL OF INDIA Vs. P J MARY TRESA	March 21, 2006
BASHEER HAJI Vs. KERALA WAKF BOARD	July 5, 2006
BAVUNNI P G Vs. CORPORATION OF KOCHI	November 28, 2006
BEAVER ESTATES PVT LTD Vs. PHILIP THOMAS	March 31, 2006
BEENA Vs. PRIYA	October 4, 2006
BEENY THOMAS Vs. STATE OF KERALA	December 1, 2006
BEEVI ASURA Vs. STATE BANK OF INDIA	December 7, 2006
BENNY ALIAS JOSEPH Vs. ELSY ALIAS ELSAMMA ABRAHAM	October 4, 2006
BENNY CHERIAN Vs. PANAMARAM GRAMA PANCHAYATH	November 30, 2006
BENNY ESTHAPPAN Vs. STATE OF KERALA	January 31, 2006
BENNY ESTHAPPAN Vs. STATE OF KERALA	January 30, 2006
BENOY ATHIYARATHU SUDHAKARAN Vs. JOINT REGISTRAR GENERAL	November 24, 2006
BERNAD ALIAS K G BIJU Vs. STATE OF KERALA	November 20, 2006
BHARAT PETROLEUM CORPORATION LIMITED Vs. BHARATH PETROLEUM GENERAL WORKERS UNION	April 4, 2006
BHARATH COFFEE HOUSE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION	December 21, 2006
BHARATH PETROLEUM CORPORATION LTD Vs. T PADMAKUMARI AMMA	December 19, 2006
BHASKARAN Vs. DEPUTY TAHSILDAR	February 22, 2006
BHIMA Vs. ASSISTANT COMMISSIONER ASSESSMENT	June 5, 2006
BHIMA JEWELLERS KOZHIKODE Vs. STATE OF KERALA	October 30, 2006
BIBIN RAJ ALIAS SHAJI Vs. STATE OF KERALA	December 13, 2006
BIJU Vs. STATE OF KERALA	August 9, 2006
BIJU BABU Vs. STATE OF KERALA	December 26, 2006
BIJU C S Vs. DEPUTY DIRECTOR IDUKKI	December 4, 2006
BIJU KURIAKOSE Vs. STATE OF KERALA	December 7, 2006
BIJU PONNAPPAN Vs. STATE OF KERALA	December 12, 2006
BIJU S PRAVEEN Vs. STATE OF KERALA	March 7, 2006
BIJU TOM Vs. KAROOR GRAMA PANCHAYAT	December 4, 2006
BIJU V MATHEW Vs. RASHTRA DEEPIKA LTD	November 30, 2006
BIJU VARGHESE CHIEF EDITOR Vs. M O JOHN	November 24, 2006
BINDU Vs. SREEKANTAN NAIR	December 13, 2006
BINDU ASOKAN Vs. SUB INSPECTOR OF POLICE	December 4, 2006
BINEESH Vs. STATE OF KERALA	December 14, 2006
BINEESH Vs. STATE OF KERALA	June 20, 2006
BINEESH JOSEPH Vs. SUB INSPECTOR OF POLICE	December 12, 2006
BINU CHACKO Vs. TRANSPORT AUTHORITY	February 8, 2006
BINU CHERIAN Vs. STATE OF KERALA	December 6, 2006
BOBBY PAULOSE Vs. RONIA MATHEW	December 7, 2006
BRANCH MANAGER INDIAN BANK BHARANIKAVU Vs. KRISHNAMOORTHY RAMAMOORTHY	November 29, 2006
BRISTO FOODS PVT LTD Vs. HARIHARAN NAIR	July 13, 2006
BYJU T D Vs. THIRUVANCHOOR RADHAKRISHNAN	December 19, 2006
C A KRISHNAN APPAI Vs. B T SAMBATH	December 4, 2006
C A MOHAMMED KUNHI Vs. SPECIAL TAHSILDAR LAND ACQUISITION RAILWAY KASARGOD	December 14, 2006
C A PIOUS Vs. STATE OF KERALA	February 21, 2006
C A REJIMON ALIAS SHAJAHAN ALLIYAR KUNJU Vs. N K KRISHNANKUTTY	December 4, 2006
C A SUBHARAMAN Vs. DISTRICT COLLECTOR	November 28, 2006
C ABDULLA Vs. STATE OF KERALA	September 12, 2006
C ARAVINDAKSHA MENON Vs. RAGHAVA MENON	May 24, 2006
C BHASKARAN NAIR Vs. M ABDUL KARIM	July 25, 2006
C C JOHN Vs. STATE OF KERALA	November 29, 2006
C C SIVAPRASAD Vs. K SASIDHARAN	January 27, 2006
C E P Z WORKERS UNION Vs. UNION OF INDIA	November 6, 2006
C H ABDUL SALAM Vs. SAMEERA	December 4, 2006
C H KUNHIKANNAN Vs. STATE	June 2, 2006
C K SATHEESH CHANDRAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	December 13, 2006
C K SUBRAMANIAN Vs. STATE OF KERALA	January 24, 2006
C K UBAID Vs. V H SUBAIR	November 27, 2006
C KUNHAMMAD Vs. STATE OF KERALA	November 28, 2006
C M PRASANNA Vs. M K SASEENDRAN	June 16, 2006
C M ZACHARIAH Vs. CHOORNIKKARA GRAMA PANCHAYATH	November 28, 2006
C MATHU AMMA Vs. STATE OF KERALA	November 20, 2006
C N RADHAKRISHNAN NAIR Vs. STATE OF KERALA	February 13, 2006
C P BHASKARAN CHEMMARAMPOTTA HOUSE Vs. KOZHIKODE CORPORATION	December 15, 2006
C P LATHEEF Vs. STATE OF KERALA	December 11, 2006
C P POCKER Vs. DEPUTY DIRECTOR OF EDUCATION	December 8, 2006
C PANKAJAM Vs. STATE OF KERALA	July 21, 2006
C PRADEEPAN MEDICAL OFFICER Vs. STATE OF KERALA	April 3, 2006
C PURUSHOTHAMAN NELLUNE DESOM Vs. S GOPINATHA PAI	October 20, 2006
C R DAMODARAN NAIR Vs. DISTRICT PANCHAYATH	December 13, 2006
C R KRISHNAKUMAR DEPUTY TAHSILDAR NEDUMANGAD Vs. K CHATHAN VALUATION ASSISTANT PALAKKAD	December 14, 2006
C RAJENDRAN Vs. SUB INSPECTOR OF POLICE	December 26, 2006
C S ANITHA Vs. D P I	November 23, 2006
C SARADA Vs. DEPUTY DIRECTOR	February 1, 2006
C V CLEETUS Vs. K K ANILAN	December 21, 2006
C. K. BABY PRASANNA Vs. SECRETARY TO GOVERNMENT	August 11, 2006
C.V. GEORGE Vs. ASSISTANT COMMISSIONER OF INCOME-TAX	July 4, 2006
CANDID INDUSTRIES Vs. COMMISSIONER FOR COMMERCIAL TAXES	October 17, 2006
CANNANORE DRUG LINES Vs. EMPLOYEES STATE INSURANCE CORPORATION	December 12, 2006
CARAVAN SOFTIES Vs. STATE OF KERALA	July 20, 2006
CARBORUNDUM UNIVERSAL LTD Vs. STATE OF KERALA	July 6, 2006
CASINO HOTEL Vs. STATE OF KERALA	August 29, 2006
CASTALL CORPORATION P LTD Vs. SALES TAX OFFICER	July 14, 2006
CELIN Vs. THOMAS JOHNSON	March 10, 2006
CENTRAL BANK OF INDIA Vs. INDUSTRIAL TRIBUNAL ALAPPUZHA	October 4, 2006
CHACKO KURIEN Vs. STATE OF KERALA	November 22, 2006
CHACKO MATHAI Vs. STATE OF KERALA	December 8, 2006
CHACKOLAS SPINNING AND WEAVING MILLS LTD Vs. STATE OF KERALA	January 17, 2006
CHAMIYAPPA MANNADIAR Vs. DANAVAN	December 11, 2006
CHANDRA BABU ALIAS PAVITHRAN Vs. STATE OF KERALA	December 15, 2006
CHANDRAN Vs. STATE OF KERALA	October 13, 2006
CHANDRIKA Vs. RAVINDRAN	October 16, 2006
CHANDY THAICKAN THAICKAN HOUSE Vs. BENHUR TRADERS AND INVESTMENTS PVT LTD	October 4, 2006
CHANTHAN CHERIYEKKAN Vs. STATE OF KERALA	December 26, 2006
CHEMNAD ENTERPRISES Vs. SAHANA P V	May 25, 2006
CHENNAPOYIL MOLY Vs. STATE OF KERALA	August 31, 2006
CHERIAN KURIAN Vs. STATE OF KERALA	June 16, 2006
CHERIYA MANNIL KUNHAMMAD Vs. PUTHUMKARA MAMMOOTTY	January 27, 2006
CHERUKODE CO OP RURAL BANK LTD Vs. PARUR SERVICE CO OP BANK	May 24, 2006
CHEULUMBUKADATHU NAZEERA Vs. STATE OF KERALA	June 8, 2006
CHINCHU T JOSEPH Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS	April 20, 2006
CHINNAMMA KURIAKOSE Vs. DEPUTY SUPERINTENDENT OF POLICE	December 13, 2006
CHITHRESH ALIAS CHITRALAYAM Vs. STATE OF KERALA	December 15, 2006
CHITTILAPPILLY SONS P LTD Vs. COMMISSIONER OF COMMERCIAL TAXES DEPT OF COMMERCIAL TAXES	June 26, 2006
CHOVVA EDUCATIONAL SOCIETY Vs. STATE OF KERALA	February 28, 2006
COCHIN MAZDOOR SANGH Vs. BOBBY	March 29, 2006
COCHIN SHIPYARD LTD Vs. INDUSTRIAL TRIBUNAL	April 6, 2006
COCHIN TIRUMALA DEVASWOM Vs. TAHSILDAR	August 24, 2006
COCHIN YACHT CLUB Vs. STATE OF KERALA	June 9, 2006
COMMISSIONER OF CENTRAL EXCISE Vs. KERALA STATE ELECTRICITY BOARD	July 25, 2006
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. LOVELY FOOD INDUSTRIES POOCHAKKAL	November 16, 2006
COMMISSIONER OF CUSTOMS Vs. ATUL COMMODITIES PVT LTD	April 7, 2006
COMMISSIONER OF GIFT TAX Vs. M. A. UNNERRIKUTTY	July 11, 2006
COMMISSIONER OF INCOME TAX Vs. KALPAKA TRANSPORT COMPANY LIMITED	May 31, 2006
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LIMITED	May 31, 2006
COMMISSIONER OF INCOME TAX Vs. SOUTHERN CABLE AND ENGINEERING WORKS	June 8, 2006
COMMISSIONER OF INCOME TAX Vs. JOHNSONS	June 6, 2006
COMMISSIONER OF INCOME TAX Vs. C F THOMAS	June 6, 2006
COMMISSIONER OF INCOME TAX Vs. C F RAJU	June 6, 2006
COMMISSIONER OF INCOME TAX Vs. DON BOSCO CARD CENTRE	June 27, 2006
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI DEVARAJAN	June 27, 2006
COMMISSIONER OF INCOME TAX Vs. ABDUL KHADER AHAMED	June 29, 2006
COMMISSIONER OF INCOME TAX Vs. C C TRANSPORT AND CO	June 29, 2006
COMMISSIONER OF INCOME TAX Vs. SHRI ABDUL KHADER AHAMED	June 19, 2006
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	July 4, 2006
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD	February 27, 2006
COMMISSIONER OF INCOME TAX Vs. TRIVANDRUM CLUB	February 27, 2006
COMMISSIONER OF INCOME TAX Vs. JAYAPRAKASH	January 20, 2006
COMMISSIONER OF INCOME TAX Vs. OUTDOOR PUBLICITY	July 20, 2006
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD.	March 20, 2006
COMMISSIONER OF INCOME TAX Vs. R. KESAVAN NAIR	July 7, 2006
COMMISSIONER OF INCOME TAX CENTRAL I CHENNAI Vs. JANATHA STEEL MILLS PVT LTD	November 7, 2006
COMMISSIONER OF INCOMETAX Vs. PARRY AGRO INDUSTRIES LTD	July 5, 2006
COMMISSIONER OF INCOMETAX Vs. UNITED CARDAMOM AUCTIONERS	July 7, 2006
COMMISSIONER OF INCOMETAX Vs. TRAVANCOME CHEMICAL AND MFG CO LTD	July 7, 2006
COMMISSIONER OF LAND REVENUE Vs. C B PREETHI U D CLERK	January 24, 2006
COMMISSIONER OF POLICE Vs. ABIDA BEEVI	March 1, 2006
COMTRUST EYE HOSPITAL PUTHIYARA CALICUT Vs. ADDL SALES TAX OFFICER I III CIRCLE KOZHIKODE	October 25, 2006
CORPORATE MANAGER Vs. STATE OF KERALA	October 6, 2006
CORPORATION OF COCHIN Vs. T. J. AUGUSTHY	March 3, 2006
CORRESPONDENT AND CHAIRMAN STANDING COMMISSION Vs. M SYED MOHAMMED	December 11, 2006
CRESCENT EDUCATIONAL TRUST Vs. T O ABDULLAH	December 4, 2006
D DAYANANDA BABU Vs. VIJAYA AUTOMOBILES	October 3, 2006
D MOHANAN Vs. ASSISTANT REGISTRAR OF CO OPERATIVE	November 24, 2006
D PRISEKUTTY Vs. UNION OF INDIA	July 5, 2006
D RAVEENDRAN Vs. ASSISTANT ENGINEER ELECTRICAL SECTION	December 13, 2006
D SANTHEESH Vs. CHIEF ENVIRONMENTAL ENGINEER	December 5, 2006
D SURENDRAN Vs. PRINCIPAL SECRETARY TO GOVT	November 30, 2006
DAISY ROOPAJANOM Vs. STATE OF KERALA	November 17, 2006
DAMIEN SUBSIDIES AND KURIES LTD. Vs. JOSE PULICKEN	October 27, 2006
DAMODARA NAYAK Vs. NARAYANA NAIKA	April 7, 2006
DAMODARAN P Vs. M K KRISHNAN KUTTY	March 29, 2006
DAMODARAN V V Vs. SECRETARY TO THE GOVERNMENT OF INDIA	November 30, 2006
DANAM Vs. PURUSHOTHAMAN NAIR	October 19, 2006
DEEPIKA Vs. STATE OF KERALA	August 14, 2006
DEEPU Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS	August 9, 2006
DELIX BENANCE Vs. REV FR JOHN EUDES FERNS	November 30, 2006
DENNY ANTONY Vs. MARYKUTTY ABRAHAM	June 2, 2006
DEPUTY COMMISSIONER LAW ERNAKULAM Vs. MALABAR CASHEWNUTS AND ALLIED PRODUCTS KOLLAM	August 18, 2006
DEPUTY TAHSILDAR Vs. UNNIKRISHNAN RAMAN NAIR	November 30, 2006
DEVAKI ANTHARJANAM Vs. NARAYANAN NAMBOODIRI	May 24, 2006
DEVARAJAN Vs. STATE OF KERALA	October 12, 2006
DEVASSIA ALIAS ROY Vs. STATE OF KERALA	May 25, 2006
DEVI S WORKING AS CASHIER Vs. CHIEF ENGINEER H R M	November 20, 2006
DHARANEEDHARAN P RESIDING Vs. TALIPARAMBA CO OPERATIVE HOUSE	October 11, 2006
DIANA P MATHEW Vs. BABU PHILIP	December 4, 2006
DIRECTOR AYURVEDA MEDICAL EDUCATION Vs. P AISHWARYA	June 27, 2006
DIRECTOR STATE WATER TRANSPORT DEPARTMENT Vs. C N SANKARA KAIMAL	June 5, 2006
DIVISIONAL COMMERCIAL MANAGER Vs. INTELLIGENCE OFFICER	January 20, 2006
DUROFLEX LIMITED HAVING ITS REGISTERED Vs. JOHNNY MATHEW 2A CALLE 20 26	November 9, 2006
E ANOOP Vs. STATE OF KERALA	July 16, 2006
E D GAJENDRAN Vs. REGIONAL TRANSPORT OFFICER	June 23, 2006
E G BINDU TRV AQUA SPRINGS Vs. ADDITIONAL SALES TAX OFFICER II	July 14, 2006
E K JALALUDEEN RAWTHER Vs. STATE OF KERALA	July 28, 2006
E K JEEVARAJ Vs. STATE OF KERALA	November 14, 2006
E M MANI Vs. TATA TEA LTD	January 17, 2006
E P KAMARUDDIN Vs. STATE ELECTION COMMISSION	August 2, 2006
E PRADEEP KUMAR Vs. DEVANDRA KUMAR VARMA IFS	September 20, 2006
E S SUKUMARAN Vs. STATE OF KERALA	March 8, 2006
E SUBAIR KUNJU Vs. STATE OF KERALA	December 13, 2006
E VIJAYAN Vs. STATE OF KERALA	December 15, 2006
E. ANOOP Vs. STATE OF KERALA	July 12, 2006
EAST KERALA MAHA EDAVAKA OF THE CHURCH OF SOUTH INDIA Vs. T J MANUEL	August 29, 2006
EDAKKAD PREMARAJAN Vs. STATE OF KERALA	November 30, 2006
EDISON SEBASTIAN Vs. STATE OF KERALA	December 7, 2006
ELAMKULAM SERVICE CO OPERATIVE BANK LTD Vs. M GOPINATHANNAIR	November 10, 2006
ELDO OUSEPH Vs. STATE OF KERALA	December 13, 2006
ELIZA CHRISTUDAS Vs. STATE OF KERALA	December 6, 2006
ELSAMMA THOMAS Vs. FATHER THOMAS VEMPALA	August 8, 2006
ELSY Vs. V K RAJU	October 20, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAJAGOPAL TEXTILE MILLS P LIMITED	October 26, 2006
EMPLOYEES STATE INSURANCE CORPORATION Vs. KANNAPURAM WEAVERS	November 21, 2006
ENDAKKARA BALAKRISHNAN Vs. SPECIAL TAHSILDAR LA	August 4, 2006
ENOSE JUSTUS Vs. YOHANNAN THOMAS	August 29, 2006
ERNAKULAM DISTRICT PRIVET BUS OPERATORS ASSOCIATION Vs. STATE OF KERALA	September 19, 2006
EUREKA FORBES LIMITED Vs. STATE OF KERALA	August 10, 2006
FAHAB ALIAS PALLU Vs. STATE OF KERALA	December 1, 2006
FATHIMA Vs. CIRCLE INSPECTOR OF POLICE	December 15, 2006
FATHIMA HOSPITAL Vs. INDUSTRIAL TRIBUNAL	December 21, 2006
FAVAZ TIMBER INDUSTRIES Vs. INTELLIGENCE OFFICER	November 17, 2006
FEDERAL BANK LTD Vs. GENERAL SECRETARY FEDERAL BANK STAFF UNION	March 13, 2006
FIRST LEASING COMPANY OF INDIA LTD Vs. STATE OF KERALA	December 21, 2006
FON ESS INDIA PRIVATE LTD Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION	July 14, 2006
FOOD CORPORATION OF INDIA Vs. V MOHAMMED MANZIL	August 18, 2006
FORUM FOR SOCIO ECONOMIC STUDIES Vs. COMMISSIONER OF LAND REVENUE GOVERNMENT OF KERALA	March 21, 2006
FRAMATONE CONNECTOR OEN LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASST	July 7, 2006
G BABU AGRICULTURAL OFFICER Vs. G KRISHNANKUTTY	December 7, 2006
G D SHANBHAG Vs. FOOD INSPECTOR	December 13, 2006
G F S CHITS AND LOANS P LTD Vs. V K RAJESH	July 17, 2006
G JAYAPRAKASH Vs. GOVT OF KERALA	December 1, 2006
G LEKHA Vs. THIRUVANANTHAPURAM SERVICE CO OPERATIVE BANK LTD	July 25, 2006
G MANOHARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 19, 2006
G RADHAKRISHNAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION	December 7, 2006
G RAJEEV Vs. EXCISE INSPECTOR	December 5, 2006
G SOMANATHA PILLAI Vs. STATE OF KERALA	October 20, 2006
G SURESH BABU Vs. ASST SUPERINTENDENT OF POLICE	January 12, 2006
G. MANOHARAN Vs. SELVIN SHABU. D	March 22, 2006
GAJANANA TRADERS Vs. STATE OF KERALA	September 18, 2006
GANESH STORES Vs. KARNATAKA BANK LTD	November 21, 2006
GEEKAY HYGENICS PVT LTD Vs. STATE OF KERALA	July 14, 2006
GEETHA Vs. STATE OF KERALA	July 13, 2006
GEETHA SHETTY Vs. PREMALATHA	March 10, 2006
GEI MOTORS PVT LTD Vs. KERALA STATE POLLUTION CONTROL BOARD	December 8, 2006
GEM GRANITES Vs. STATE OF KERALA	March 15, 2006
GEM GRANITES Vs. STATE OF KERALAÂ	January 15, 2006
GEM GRANITES Vs. STATE OF KERALA	January 18, 2006
GENERAL SECRETARY S B T STAFF UNION Vs. MANAGING DIRECTOR S B T	May 24, 2006
GEO TECH CONSTRUCTION CORPORATION Vs. DEPUTY COMMISSIONER OF INCOMETAX ASSMT SPECIAL RANGE	February 6, 2006
GEORGE Vs. THODUPUZHA MUNICIPALITY	June 22, 2006
GEORGE ALBERT LOPEZ Vs. SALES TAX OFFICER	April 24, 2006
GEORGE C KAPPAN Vs. STATE OF KERALA	February 3, 2006
GEORGE JACOB Vs. KERALA SIDCO LTD	November 23, 2006
GEORGE JOSE Vs. REGISTRAR	December 4, 2006
GEORGE S/O CHANAYIL ANTONY Vs. KAMARUDHEEN	December 21, 2006
GEORGE T J Vs. STATE OF KERALA	December 12, 2006
GEORGE VARGHESE Vs. STATE OF KERALA	December 5, 2006
GEORGE VARGHESE Vs. STATE OF KERALA	August 2, 2006
GEORGE VARGHESE ASSISTANT MOTOR VEHICLES INSPECTOR Vs. STATE OF KERALA	July 17, 2006
GEORGEKUTTY Vs. STATE OF KERALA	December 5, 2006
GIJI MATHEW Vs. KERALA STATE ELECTION COMMISSION	June 16, 2006
GIREESAN Vs. STATE OF KERALA	December 15, 2006
GIREESH M Vs. STATE OF KERALA	December 13, 2006
GIRIJA Vs. STATE OF KERALA	December 14, 2006
GIRIJA LEKSHMI Vs. SREEJITH	April 24, 2006
GIRISH Vs. MUTHOOT CAPITAL SERVICE P LTD	November 6, 2006
GIRISHAN SUKUMARAN Vs. STATE OF KERALA	December 11, 2006
GLADYS D CRUZ Vs. CORPORATION OF KOCHI	December 11, 2006
GOKULAM CHIT AND FINANCE CO PVT LTD Vs. E C IMBICHIKOYA HAJI	November 23, 2006
GOPAKUMAR Vs. COMMISSIONER OF POLICE	December 18, 2006
GOPAKUMAR Vs. P EASWAR PILLAI	January 17, 2006
GOPAKUMAR V M Vs. STATE OF KERALA	July 18, 2006
GOPALAKRISHNAN Vs. RAJAMMA	July 14, 2006
GOPALAKRISHNAN ALIAS RAJAPPAN Vs. STATE OF KERALA	April 24, 2006
GOPALAN NAIR Vs. ABRAHAM MATHEWS	November 8, 2006
GOPALASWAMY KOUNDER Vs. RAMASWAMY KOUNDER	January 2, 2006
GOPI KUTTAN Vs. THOMAS O ULAHANNAN	November 30, 2006
GOPINATHAN Vs. NEW WAY FINANCIERS	December 13, 2006
GOVINDJI PADAMSHI Vs. BHAWANJI HANSRAJ	August 11, 2006
GRACE JOSEPH Vs. STATE OF KERALA	February 22, 2006
GRACE JOSEPH Vs. STATE OF KERALA	June 22, 2006
GRASIMINDUSTRIES LTD Vs. C K ABDULLA	October 27, 2006
GUPTA ENTERPRISES Vs. COMMERCIAL TAX OFFICER MUNNAR	November 14, 2006
GUPTA ENTERPRISES Vs. COMMERCIAL TAX OFFICER; INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAXES AND SALES TAX; DIVISIONAL FOREST OFFICER, MUNNAR DIVISION; FOREST RANGE OFFICER, MARAYOOR RANGE, MUNNAR DIVISION	December 7, 2006
GUPTA ENTERPRISES Vs. DY COMMISSIONER	February 27, 2006
HABEEBA C USMAN Vs. SAFIYA C USMAN	November 30, 2006
HALEEMA ZUBAIR Vs. STATE OF KERALA REP	August 4, 2006
HAMSA KARAKUNNU SAIDALI Vs. STATE OF KERALA	November 28, 2006
HANEEFA Vs. STATE OF KERALA	November 30, 2006
HANEEFA Vs. STATE OF KERALA	December 18, 2006
HARIDAS CHELLAPPAN Vs. SUB INSPECTOR OF POLICE	December 1, 2006
HARIDAS P NAIR Vs. STATE OF KERALA	April 19, 2006
HARIDASAN Vs. OTTAPALAM CO-OP URBAN BANK LTD	November 24, 2006
HARIDASAN KOCHUNARAYANAN Vs. STATE OF KERALA	December 5, 2006
HARIHARA PUTHRA SHARMA Vs. STATE OF KERALA	March 7, 2006
HARIKUMAR Vs. SPECIAL TAHSILDAR	March 15, 2006
HASAN HAMZA Vs. STATE OF KERALA	December 8, 2006
HASSAN KOYA Vs. KOSHY VARGHESE	November 24, 2006
HEAD CENTRAL PLANTATION CROPS Vs. N REGHU	December 14, 2006
HIGHLANDS TEA FACTORY Vs. STATE OF KERALA	August 24, 2006
HINDUSTAN NEWSPRINT INDUSTRIAL CANTEEN WORKERS Vs. HINDUSTAN NEWSPRINT LTD	March 6, 2006
HINDUSTAN NEWSPRINT LTD Vs. R PARAMESWARAN NAIR	December 5, 2006
HISA A SHENG Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP	September 29, 2006
HOTEL YUVARANI Vs. INCOME TAX OFFICER	March 21, 2006
HUSSAIN BAPPU Vs. STATE OF KERALA	December 18, 2006
HYDERALI KUNGHAMU HAJI Vs. STATE OF KERALA	December 15, 2006
HYDRO TECH Vs. KERALA WATER AUTHORITY	December 13, 2006
I T JOHNY Vs. STATE OF KERALA	July 31, 2006
IBRAHIM HAJI Vs. STATE OF KERALA	December 15, 2006
IBRAHIM SAINUDHEEN Vs. STATE OF KERALA	December 7, 2006
IBRAHIMKUTTY HAJI Vs. STATE OF KERALA	August 2, 2006
IN RE: SR. ABHAYAS CASE Vs. STATE	May 26, 2006
INCOME TAX OFFICER Vs. NEDUMCHALIL TRUST HOSPITAL	July 7, 2006
INDIAN RARE EARTHS LTD Vs. STATE OF KERALA	May 31, 2006
INDIAN SAREE HOUSE Vs. G RADHALAKSHMY	June 21, 2006
INDIAN SAREE HOUSE & OTHERS Vs. G. RADHALAKSHMY & OTHERS	June 12, 2006
INDIAN TELEPHONE INDUSTRIES LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	October 10, 2006
INFOSEEK SOLUTIONS Vs. KERALA LAW TIMES	October 4, 2006
INFRASTRUCTURE LEASING AND FINANCIAL SERVICES LTD Vs. B P L LIMITED	January 17, 2006
INSPECTOR OF PLANTATIONS Vs. P K SINGH	November 29, 2006
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA	March 22, 2006
INTELLIGENCE DECISIONS SYSTEMS INDIA P LTD Vs. CHIEF ELECTION COMMISSIONER	April 18, 2006
INTELLIGENCE OFFICER Vs. RAY CONSTRUCTION LTD	February 27, 2006
INTELLIGENCE OFFICER SQUAD NO IV KOZHIKODE Vs. RAY CONSTRUCTIONS LTD	February 27, 2006
INTERNATIONAL BEST FOODS LTD Vs. FOOD INSPECTOR	December 13, 2006
IQBAL Vs. STATE OF KERALA	December 26, 2006
ISHWARDAS SONS Vs. COMMISSIONER OF INCOME TAX	July 26, 2006
J BINDU Vs. SURESH GEORGE	November 30, 2006
J I MORRISON INDIA LIMITED Vs. STATE OF KERALA	August 25, 2006
J JACOB ALIAS SAJAN Vs. STATE OF KERALA	December 14, 2006
J P HOTEL AND SHOPPING COMPLEX Vs. INCOME TAX OFFICER	January 11, 2006
J PUSHPANGATHAN Vs. DISTRICT COLLECTOR	December 5, 2006
J SREEKALA STAFF NURSE Vs. STATE OF KERALA	August 18, 2006
J SUDHAKARAN I A S Vs. STATE OF KERALA	January 30, 2006
JACOB KUNNATH POULOSE Vs. WILSON ENASSERIVEETTIL KURIAN	October 31, 2006
JACOB VARGHESE Vs. CHIEF COMMISSIONER OF INCOME TAX	February 20, 2006
JAGADEESH K Vs. STATE OF KERALA	December 7, 2006
JAGADHEESAN KUTTIKATTUTHODI RAMAN Vs. STATE OF KERALA	December 11, 2006
JAIL REFORMS AND CONDITIONS FOR GRANTING PAROLE TO CONVICTS Vs. STATE	October 6, 2006
JAISON ULAHANNAN Vs. S I OF POLICE	December 11, 2006
JAMEELA IBRAHIMKUTTY Vs. SELMATH	October 9, 2006
JAMESON Vs. STATE OF KERALA	March 29, 2006
JANAMMA PUTHEN THARAYIL Vs. STATE OF KERALA	December 20, 2006
JANARDHANAN Vs. C.V. NARAYANI	March 8, 2006
JANARDHANAN Vs. K T VIJAYAN	March 8, 2006
JANARDHANAN Vs. STATE OF KERALA	February 13, 2006
JANATHA TILE WORKS LTD Vs. COMMISSIONER OF INCOME TAX	February 10, 2006
JANCY CHANDY Vs. JOSE PUTHENKALA	August 17, 2006
JANNET VARGHESE Vs. STATE OF KERALA	June 27, 2006
JASMI N Vs. STATE OF KERALA	November 28, 2006
JAYACHANDRAN KUTTAPPAN Vs. STATE OF KERALA	December 5, 2006
JAYACHANDRAN T G Vs. STATE OF KERALA	November 24, 2006
JAYAKUMAR Vs. STATE OF KERALA	October 5, 2006
JAYAKUMAR ALIAS ISTHIRI JAYAN Vs. STATE OF KERALA	December 14, 2006
JAYAN Vs. CIRCLE INSPECTOR OF POLICE	December 26, 2006
JAYAN Vs. STATE OF KERALA	December 1, 2006
JAYAN KUTTICHAKKU Vs. COMMON MAN CHITTIES AND LOANS P LTD	December 4, 2006
JAYAN MANIYAN Vs. EXCISE INSPECTOR	December 8, 2006
JAYAPRAKASH Vs. GOVERNMENT OF KERALA	December 1, 2006
JAYAPRAKASH Vs. SUPERINTENDENT OF POLICE	February 27, 2006
JAYAPRAKASH GOPALAN Vs. STATE OF KERALA	December 4, 2006
JAYARAJAN M BINDHU BHAVANAM Vs. JOINT REGISTRAR GENERAL	December 1, 2006
JAYESH Vs. STATE OF KERALA	December 14, 2006
JAYESH RAMACHANDRAN Vs. STATE OF KERALA	December 26, 2006
JEEJI PAUL Vs. NEENA JEEJI	December 8, 2006
JINIL VARGHESE Vs. STATE OF KERALA	December 12, 2006
JOBISH MATHEW Vs. KERALA STATE AUDIO VISUAL	December 8, 2006
JOBY JOSEPH Vs. STATE OF KERALA	November 30, 2006
JOGGY JOSEPH Vs. STATE OF KERALA	December 26, 2006
JOHN Vs. KALAMASSERY MUNICIPALITY	March 14, 2006
JOHN GEORGE Vs. STEWARDS ASSOCIATION IN INDIA	September 27, 2006
JOHN GEORGE VETTATH Vs. COMMISSIONER OF INCOME TAX CENTRAL	January 30, 2006
JOHN LUKOSE Vs. DISTRICT REGISTRAR	September 27, 2006
JOHN SAMUEL Vs. ASSISTANT REGISTRAR OF CO OPERATIVE	December 6, 2006
JOHNSON Vs. OUSEPH	November 9, 2006
JOHNSON Vs. STATE OF KERALA	December 7, 2006
JOHNSON ABRAHAM Vs. DISTRICT COLLECTOR	December 5, 2006
JOHNSON SCARIA Vs. STATE OF KERALA	August 8, 2006
JOLLY JACOB CHACKO Vs. DISTRICT COLLECTOR	November 28, 2006
JOLLY S/O THOMAS Vs. STATE OF KERALA	October 13, 2006
JOSE AKKARAKKARAN LONAPPAN Vs. JACOB MANAKKAD MURIYIL	November 30, 2006
JOSE BHASKARAM Vs. SECRETARY	October 25, 2006
JOSE GEORGE Vs. STATE OF KERALA	February 22, 2006
JOSE IMMATTY ANTHONY Vs. OUSEPH	November 8, 2006
JOSE JOHN Vs. STATE BANK OF INDIA	December 6, 2006
JOSE MANI Vs. DEPUTY REGISTRAR SPL ARBITRATOR	December 6, 2006
JOSE PAUL VITHAYATHIL Vs. JOINT REGISTRAR GENERAL	February 20, 2006
JOSE PUTHENKALA Vs. KERALA STATE ELECTION COMMISSION	August 30, 2006
JOSEKUTTY JOSEPH Vs. ANIAMMA THOMAS	June 15, 2006
JOSEPH Vs. MARIUM THOMAS	February 8, 2006
JOSEPH Vs. INTELLIGENCE OFFICER	March 1, 2006
JOSEPH Vs. STATE OF KERALA	March 14, 2006
JOSEPH Vs. STATE OF KERALA	December 7, 2006
JOSEPH Vs. STATE OF KERALA	December 13, 2006
JOSEPH ALIAS APPACHAN Vs. STATE OF KERALA	December 4, 2006
JOSEPH K. S. Vs. STATE OF KERALA	January 30, 2006
JOY ABRAHAM Vs. JIJU THOMAS	August 17, 2006
JOY CHAKKAPPAN Vs. STATE OF KERALA	December 11, 2006
JOY JOSEPH Vs. DISTRICT COLLECTOR	December 15, 2006
JOY MATHEW Vs. STATE OF KERALA	December 14, 2006
JOY THOMAS Vs. STATE OF KERALA	June 20, 2006
JYOTHI SURENDRAN Vs. STATE OF KERALA	September 20, 2006
JYOTHIKUMAR Vs. MANIKANTAN PURUSHOTHAMAN PILLAI	November 20, 2006
K A ISMAIL Vs. STATE OF KERALA	December 14, 2006
K A JOSEPH MASTER Vs. SECRETARY BLOCK PANCHAYAT OFFICE	June 21, 2006
K A KUTTIAH Vs. FEDERAL BANK LIMITED	March 21, 2006
K A NIZAR Vs. STATE OF KERALA	December 13, 2006
K A SAM Vs. RAVEENDRANATH	December 1, 2006
K A SAYED Vs. F A C T	November 29, 2006
K ABDULLAKUTTY AHAMMADUNNI Vs. STATE OF KERALA	December 11, 2006
K ABOOBACKER HAJI Vs. DISTRICT COLLECTOR	December 13, 2006
K ALICE AMMA Vs. KERALA SMALL INDUSTRIES DEVELOPMENT	December 15, 2006
K B BABU Vs. UNION OF INDIA	September 1, 2006
K B MOHANAN Vs. STATE OF KERALA	January 2, 2006
K BALAN MASTER Vs. STATE OF KERALA	September 29, 2006
K BIJU Vs. STATE OF KERALA	November 17, 2006
K C EAPEN Vs. DIRECTOR GENERAL OF FOREIGN TRADE	March 17, 2006
K C GEORGE Vs. JOHNY	February 15, 2006
K C NANU Vs. N VIJAYAN	December 20, 2006
K C P MATHEW Vs. MARY	January 2, 2006
K C P MATHEW Vs. MARY	January 1, 2006
K C THOMAS Vs. THOMAS ALIAS TOMY	October 16, 2006
K CHANDRAN Vs. STATE OF KERALA	November 30, 2006
K CHATHUKUTTY Vs. K S PRASANNA VENKATESAN	November 21, 2006
K D JOY DEVASSI Vs. STATE OF KERALA	December 4, 2006
K D NINAN Vs. STATE BANK OF TRAVANCORE REP	July 21, 2006
K G KURUVILA Vs. DY COLLECTOR L A	April 5, 2006
K G MANOJ Vs. STATE OF KERALA	November 28, 2006
K GOPINATH Vs. DISTRICT PANCHAYATH	November 29, 2006
K GOPINATHAN Vs. K S R T C TRANSPORT BHAVAN	November 22, 2006
K HARIDAS Vs. STATE OF KERALA	October 13, 2006
K HARINDRAN Vs. STATE OF KERALA	October 9, 2006
K I ABDUL KALAM ISMAIL Vs. NJARAKKAL GRAMA PANCHAYATH	November 30, 2006
K J BABU Vs. STATE OF KERALA	August 1, 2006
K J JOHNSON Vs. STATE OF KERALA	December 4, 2006
K J RADHAKRISHNAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	November 29, 2006
K J RAJAMMA Vs. STATE OF KERALA	December 13, 2006
K J UPENDRANATH Vs. S MABEL FRANCO	September 15, 2006
K JACOB Vs. DISTRICT COLLECTOR	February 20, 2006
K JANARDHANAN ASSARY Vs. KERALA STATE ROAD TRANSPORT CORPORATION	November 27, 2006
K JAYAKUMAR Vs. JOINT REGISTRAR OF CO OPERARIVE	December 4, 2006
K K ABDUL RAZAK Vs. STATE OF KERALA	February 8, 2006
K K CICILY Vs. STATE OF KERALA	December 6, 2006
K K DASAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	October 9, 2006
K K DHARMAJAN Vs. K RAMACHANDRA PANICKER	October 10, 2006
K K JOHNY Vs. K P JAMES	June 13, 2006
K K MOHANDAS Vs. STATE OF KERALA	June 5, 2006
K K MOHANDAS Vs. JAYASAMUDRI TRADING COMPANY	July 21, 2006
K K PURUSHOTHAMAN Vs. K V ABRAHAM	November 23, 2006
K K RAMACHANDRAN MASTER Vs. KERALA LOK AYUKTA	September 15, 2006
K K VIJAYACHANDRAN Vs. SUPRINTENDENT OF POLICE CBI SPE COCHIN	September 29, 2006
K K VISWANATHAN MASTER Vs. REGISTRAR OF CO OP SOCIETIES	August 10, 2006
K KAMALAMMA Vs. DISTRICT COLLECTOR	November 28, 2006
K KASILINGAM Vs. CHIEF SECURITY COMMISSIONER	December 4, 2006
K L JOY Vs. STATE OF KERALA	November 30, 2006
K M BABU Vs. STATE OF KERALA	October 3, 2006
K M BABU LOWER DIVISION TYPIST Vs. ELECTION COMMISSION OF INDIA	March 17, 2006
K M HASSANKUNJU Vs. ASSISTANT EXCISE COMMISSIONER	March 15, 2006
K M JOHN Vs. STATE OF KERALA	October 11, 2006
K M KESAVAN Vs. MOOKAMBIKA AMMA	November 27, 2006
K M KHADEEJA Vs. DISTRICT COLLECTOR	February 20, 2006
K M KURIAKOSE Vs. REGISTRAR M G U	October 25, 2006
K M MOHAMMED HABEEBULLA Vs. STATE OF KERALA	August 10, 2006
K M PAUL Vs. K PRADEEP	February 23, 2006
K M SATHYAN ALIAS MADHAVAN Vs. REGIONAL TRANSPORT AUTHORITY	December 26, 2006
K M SHAJAHAN Vs. DEPUTY SUPERINTENDENT OF POLICE	December 18, 2006
K M SIRAJ Vs. REGIONAL TRANSPORT OFFICER	February 24, 2006
K MURLIDHARAN Vs. STATE OF KERALA	October 12, 2006
K N RAJAMANI Vs. VAIKOM MUNICIPALITY	November 28, 2006
K N RAMACHANDRAN Vs. SUB INSPECTOR OF POLICE	December 11, 2006
K O CHAKO Vs. KURIAN P V	May 30, 2006
K O KHONA AND COMPANY R G PAI ROAD KOCHI Vs. STATE OF KERALA	August 3, 2006
K O OOMMEN Vs. UNION OF INDIA	November 24, 2006
K O PATHROSE Vs. CHIEF REGISTRAR OF BIRTHS	December 5, 2006
K P ABDU RAHIMAN Vs. STATE OF KERALA	November 21, 2006
K P DAS Vs. JOINT REGISTRAR OF CO OPERATIVE	November 21, 2006
K P HAMZA MOIDEEN HAJI Vs. SPECIAL TAHSILDAR	November 30, 2006
K P KURIAKOSE Vs. ST PETERS AND ST PAULS	November 27, 2006
K P KURUVILA Vs. SAINABHA SALEH	September 1, 2006
K P RAMACHANDRAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	December 6, 2006
K P RATHIKUMAR Vs. N K SANTHAMMA	September 26, 2006
K P SHAJAHAN Vs. STATE OF KERALA	December 5, 2006
K P STANELY Vs. STATE OF KERALA	November 30, 2006
K P THULASIDAS Vs. K S E B	November 23, 2006
K P VASUDEVAN Vs. VILLAGE OFFICER	November 23, 2006
K PARUKUTTY AMMA Vs. UNION OF INDIA EP	December 20, 2006
K PUSHPARAJ Vs. K MANOHARAN	May 24, 2006
K R CHANDRAVALLI Vs. KERALA STATE ELECTRICITY BOARD	November 29, 2006
K R MANOJ Vs. KERALA STATE BEVERAGES CORPORATION	August 31, 2006
K R SREENIVASAN Vs. EXECUTIVE ENGINEER	November 23, 2006
K R SUGUNA BA THANKACHI Vs. STATE OF KERALA	November 28, 2006
K RADHAKARISHNAN NAIR Vs. UNION OF INDIA	November 28, 2006
K RAJENDRAN PILLAI Vs. UNION OF INDIA	June 12, 2006
K RAMAKRISHNAN Vs. DISTRICT MEDICAL OFFICER INDIAN	December 8, 2006
K RAMESH Vs. RAJESH KUMAR METHA	December 5, 2006
K RAVEENDRAN Vs. P CHANDRASEKHARAN	October 20, 2006
K RIJU Vs. STATE OF KERALA	December 7, 2006
K S AND COMPANY Vs. ROADS AND BRIDGES DEVELOPMENT CORPN	December 13, 2006
K S E B Vs. MARANCHI MATHA	April 5, 2006
K S E BOARD Vs. K PADMAJA	September 26, 2006
K S MYMOONA Vs. DUNLOP INDIA LIMITED	December 18, 2006
K S SAJI KUMAR Vs. K SOMAN PILLAI	July 13, 2006
K S SOMARAJAN Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM	October 4, 2006
K SOMARAJAN Vs. STATE OF KERALA	April 5, 2006
K SUBRAMANIAN ALIAS MANI Vs. STATE OF KERALA	December 1, 2006
K SUNDARAN Vs. STATE OF KERALA	December 4, 2006
K SURESH Vs. SHINOD KUMAR	December 5, 2006
K SURESH BABU Vs. KRISHNASWAMI CHETTIYAR	December 6, 2006
K T KUNJUMON Vs. TAX RECOVERY OFFICER	February 27, 2006
K T MATTACHAN Vs. JOINT REGISTRAR GENERAL	February 20, 2006
K T MUHAMMED SHAFI Vs. KOZHIKODE CORPORATION	November 27, 2006
K T SUDHAMANI Vs. STATE OF KERALA	December 6, 2006
K U PAUL Vs. STATE OF KERALA	November 3, 2006
K V ABDUL KADER Vs. ACCOUNTS OFFICER ESTT	September 20, 2006
K V ABU KOZHIKODE Vs. STATE OF KERALA	December 20, 2006
K V BALAN Vs. STATE OF KERALA	September 27, 2006
K V HYMAVATHI Vs. SPECIAL DEPUTY TAHSILDAR	March 7, 2006
K V K MOORTHY Vs. FACT LTD	November 23, 2006
K V MATHAI Vs. STATE COOPERATIVE ELECTION COMMISSION	March 28, 2006
K V MUKESH Vs. STATE OF KERALA	May 29, 2006
K V NARENDRAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	November 29, 2006
K V PAUL Vs. KERALA STATE ROAD TRANSPORT	November 27, 2006
K V PAULOSE Vs. SREEMOOLANAGARAM GRAMA PANCHAYATH	December 15, 2006
K V SANKARADAS HIGH SCHOOL ASSISTANT Vs. STATE OF KERALA	July 17, 2006
K VARGHESE Vs. BHANURI KRAMAN UNNITHAN	February 17, 2006
K VASANTHAKUMARI Vs. STATE OF KERALA	December 15, 2006
K VELAYUDHAN Vs. SAKTHI FINANCE LTD	November 29, 2006
K VELAYUDHAN Vs. P POKER	November 29, 2006
K VIJAYARAJAN Vs. D K KALAVATHY	July 5, 2006
K Y MAJEED Vs. SUB INSPECTOR OF POLICE	December 26, 2006
K. BALAKRISHNAN NAIR Vs. STATE OF KERALA	July 31, 2006
K. P. RATHIKUMAR Vs. N. K. SANTHAMMA	November 29, 2006
K. RAMAKRISHNA GUPTAN Vs. BALACHANDRAN	March 30, 2006
K. SYAMALAMMA Vs. STATE OF KERALA	February 8, 2006
K. T. SHAMSUDDEEN Vs. KOOLIKKULANGARA DEVAKI	February 23, 2006
K. UTHAMAN Vs. STATE OF KERALA	January 22, 2006
K.G. GIRISH KUMAR Vs. MUTHOOT CAPITAL SERVICE PVT. LTD.	November 6, 2006
K.J. BABY Vs. M.V. ANIL KUMAR	December 12, 2006
KADUVAPPALI KUNHAYAMU Vs. M NEELAKANDAN NAMBOODIRI	March 16, 2006
KAIRALI MARKETING AND PROCESSING Vs. PULLENGADI SERVICE CO OPERATIVE	October 4, 2006
KALLAI SAW MILLS AND TIMBER INDUSTRIES Vs. REGIONAL DIRECTOR	December 4, 2006
KALPAKA RUBBER PLANTATIONS P LTD Vs. STATE OF KERALA	June 1, 2006
KAMALAKSHA S/O NARAYANA Vs. SUB INSPECTOR OF POLICE	December 19, 2006
KAMALAMMAL Vs. C K MOHANAN	July 18, 2006
KANDARASSERY BALAKRISHNAN Vs. GURUVAYOOR CO OPERATIVE URBAN	December 4, 2006
KANDARASSERY VIJAYAN Vs. GURUVAYOOR CO OPERATIVE	December 4, 2006
KANDATH BUS SERVICE Vs. COMMISSIONER OF INCOME TAX	March 30, 2006
KANHEERI VENUGOPALAN Vs. K V BEENA	November 8, 2006
KANIYAPURAM ASSAN MARAKKAR APPACHA THEKKATHU JANAKEEYA COMMITTEE Vs. ABDUL KHADER	December 15, 2006
KANNAN KUNJU Vs. STATE OF KERALA	December 15, 2006
KANNICHADIKUZHIYIL ABDU Vs. STATE OF KERALA	December 1, 2006
KARAMBY Vs. A INDIRA	July 11, 2006
KARASSERY SERVICE CO OPERATIVE BANK Vs. MOKKAM SERVICE CO OPERATIVE BANK	December 13, 2006
KARIM Vs. STATE OF KERALA	March 28, 2006
KARNATAKA SOAPS AND DETERGENTS LTD Vs. PUNATHIL NAVAS	December 14, 2006
KARTHIAYANI Vs. VISWANATHAN	June 6, 2006
KARUPPASWAMY ALIAS PUSSARI Vs. SUBRAMANIAN LATE KARUPPAN CHETTIAR	October 31, 2006
KAYAMKULAM NTPC EMPLOYEES UNION Vs. NTPC LTD.	October 3, 2006
KEERTHI LIQUORS KODUNGALLUR Vs. STATE OF KERALA	August 4, 2006
KERALA AGRICULTURAL UNIVERSITY Vs. S VASUNDHARA	February 15, 2006
KERALA JESUIT SOCIETY Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER	March 27, 2006
KERALA MUSLIM JAMA ATH COUNCIL Vs. STATE OF KERALA	November 21, 2006
KERALA NADVATHUR MUJAHIDEEN Vs. HUSSAIN MADVOOR	October 9, 2006
KERALA STATE CONTRACT C B O ASSOCIATION Vs. STATE OF KERALA	January 14, 2006
KERALA STATE ELECTRICITY BOARD Vs. AJU C MATHEW	December 13, 2006
KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX	March 20, 2006
KERALA STATE INDUSTRIAL DEVELOPMENT CORPN. LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	October 18, 2006
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PARISONS MILLING CO PVT LTD	June 23, 2006
KERALA STATE MUNICIPAL WORKERS FEDERATION Vs. KOZHIKODE CORPORATION	December 15, 2006
KERALA STATE POLLUTION CONTROL BOARD Vs. JOLLY P JOSEPH	November 20, 2006
KERALA STATE POLLUTION CONTROL BOARD Vs. CANON GRANITES PVT LTD	August 14, 2006
KERALA STATE ROAD TRANSPORT CORPORATION THIRUVANTHAPURAM Vs. B SREEDHARAN NAIR RETD ATO TRIVANDRUM	August 22, 2006
KERALA STATE WARE HOUSING CORPORATION RETIRED EMPLOYEES ASSOCIATION Vs. STATE OF KERALA	June 30, 2006
KERALA STATE WAREHOUSING CORPORATION Vs. T PAULY JOHN	May 23, 2006
KERALA TEXTILE AND GARMENTS DEALERS WELFARE ASSOCIATION Vs. STATE OF KERALA	October 26, 2006
KERALA TRANSPORT COMPANY Vs. COMMISSIONER OF INCOMETAX	July 6, 2006
KERALA UN AIDED B ED COLLEGE Vs. M G UNIVERSITY	September 22, 2006
KERALA VYAPARA VYAVASAYI EKOPANA Vs. STATE OF KERALA	December 5, 2006
KERALA WATER AUTHORITY Vs. SURENDRAN	October 11, 2006
KHADER SPINNERS LTD Vs. STATE OF KERALA	August 8, 2006
KHADI GRAMA VYAVASAYA ASSOCIATION STATE COMMITTEE Vs. STATE OF KERALA	February 17, 2006
KHALID Vs. FOOD INSPECTOR	November 14, 2006
KOCHUMON SHAMSUDEEN Vs. STATE OF KERALA	November 30, 2006
KODERI VALAPPIL NABEESSA Vs. ACHERIYATHU ABDUL MAJEED	July 5, 2006
KODUNGALLORE TOWN CO OPERATIVE BANK LTD Vs. SURENDRA BABU	October 11, 2006
KODUNGALLUR MERCHANTS ASSOCIATION Vs. STATE OF KERALA	February 1, 2006
KOHINOOR FASHION JEWELLERY Vs. STATE OF KERALA	September 29, 2006
KOLLAM DISTRICT CO-OPERATIVE BANK LTD Vs. STATE OF KERALA	November 30, 2006
KOYIT JOSEPH Vs. SUBASH GEORGE	June 21, 2006
KRISHNA KUMAR Vs. BHARATHAN	July 28, 2006
KRISHNA MANIYANI Vs. STATE OF KERALA	July 21, 2006
KRISHNA PILLAI Vs. STATE OF KERALA	December 13, 2006
KRISHNAKUMAR ALIAS APRANI Vs. STATE OF KERALA	December 12, 2006
KRISHNAKUMAR KRISHNANKUTTY Vs. STATE OF KERALA	December 12, 2006
KRISHNAKUMARI THAMPURAN Vs. PALACE ADMINISTRATION BOARD	August 8, 2006
KRISHNAN T. Vs. STATE OF KERALA	December 20, 2006
KRRALA STATE ELECTRICITY BOARD Vs. JAYAPALAN	November 16, 2006
KSEB Vs. KARTHIYAYANI	October 30, 2006
KUNHALI IBRAHIM Vs. STATE OF KERALA	December 5, 2006
KUNHAMI Vs. UNION OF INDIA	March 8, 2006
KUNHAMMAD Vs. MAMMOOTY	January 27, 2006
KUNHI MOIDU Vs. STATE OF KERALA	December 18, 2006
KUNHIMUTTY Vs. STATE OF KERALA	April 20, 2006
KUNHIPAPPADA BEEFATHUMMABI Vs. KUNHIPAPPADA KUNHIKOYA	February 15, 2006
KUNHUMON ALIAS RAGESH Vs. STATE OF KERALA	December 4, 2006
KUNJI MOHAMMED Vs. UNION OF INDIA	July 25, 2006
KUNJIKRISHNA PILLAI R Vs. PRESIDENT	December 1, 2006
KUNJUMOL GEORGE Vs. JOSE VALIYAVEEDAN	August 9, 2006
KUNNATH CHELLAPPAN NAIR Vs. VENKITADARI	October 5, 2006
KURIAN LIZY Vs. STATE OF KERALA	August 16, 2006
KUTTIATTOOR GRAMA PANCHAYAT Vs. P SADIRI	November 22, 2006
LAIJU K Vs. BRICK BOND BUILDERS PVT LTD	June 14, 2006
LAKSHMANA IPS RETD Vs. CENTRAL BUREAU OF INVESTIGATION	December 7, 2006
LAKSHMI Vs. NALINI	December 20, 2006
LAL THANKAPPAN Vs. STATE OF KERALA	December 5, 2006
LALEETHAMMA Vs. UNION OF INDIA	November 23, 2006
LATHA E M Vs. JOINT REGISTRAR GENERAL	December 6, 2006
LAVANYA TOURS AND TRAVELS PVT LTD Vs. STATE OF KERALA	October 10, 2006
LAYA Vs. K V SUMESH	August 4, 2006
LAZAR ANTONY ALIAS MANIYAPPAN Vs. SUB INSPECTOR OF POLICE	December 12, 2006
LEELA Vs. STATE OF KERALA	December 5, 2006
LEELA S/O KUMARAN Vs. JAISON FRANCIS	September 26, 2006
LEELAMMA JOHN THOPPIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX &	March 20, 2006
LEKHA Vs. MANICKAN	October 19, 2006
LEKHA Vs. TRIVANDRUM SERVICE CO OP BANK LTD	July 25, 2006
LILLY Vs. SECRETARY TO GOVERNMENT	December 19, 2006
LINK INDIA HOMES PVT LTD Vs. JOE JOSEPH	November 17, 2006
LIZA CHARLY Vs. STATE OF KERALA	March 2, 2006
LORD KRISHNA BANK Vs. STATE OF KERALA	December 6, 2006
M A ABDUL NAZAR ABUBECKER Vs. S I OF POLICE	December 4, 2006
M A AHMED SHAFIULLAH Vs. MANUALSONS TRADING COMPANY	December 13, 2006
M A HARIDAS Vs. LABOUR COURT	March 14, 2006
M A NIZAMUDHEEN ALIAS NISSAR Vs. STATE OF KERALA	December 7, 2006
M ABRAHAM BABU Vs. STATE OF KERALA	November 21, 2006
M AHAMMADKUTTY HAJI Vs. CHIEF COMMISSIONER OF INCOME TAX	February 22, 2006
M BABY Vs. STATE OF KERALA	January 2, 2006
M BALAN Vs. STATE OF KERALA	November 21, 2006
M C ABDUL KHADER Vs. K MOIDU	November 22, 2006
M C ANONTY Vs. STATE OF KERALA	December 4, 2006
M C CHERIAN Vs. STATE OF KERALA	December 13, 2006
M C HASEENA Vs. MUNDAKKAPARAMBAN ABDUL JALEEL	September 27, 2006
M D JOSEPH ASOK LIME AND BLEACHERS Vs. STATE OF KERALA	July 21, 2006
M E BABU Vs. STATE OF KERALA	December 1, 2006
M E S CENTRAL COLLEGE COMMITTEE Vs. M SYED MOHAMMED	December 11, 2006
M FATHIMA BEEVI Vs. STELLA JOHN	March 16, 2006
M G SASIBHOOSHAN Vs. KERALA LOKH AYUKTA	February 15, 2006
M J AJAYAGOSH Vs. SUB INSPECTOR OF POLICE	December 18, 2006
M K ABDU Vs. M GOPALAKRISHNAN	January 17, 2006
M K ARIF Vs. STATE OF KERALA	November 27, 2006
M K BABY Vs. SHAN FINANCE P LTD	July 17, 2006
M K MURALEEDHARAN UNNITHAN Vs. DIRECTOR OF SURVEY THIRUVANATHAPURAM	August 25, 2006
M K PHILIP Vs. GAINMORE INVESTMENT	May 22, 2006
M K PRABHAKRAN Vs. T E GANGADHARAN	March 7, 2006
M K SIVARAJAN FORMERLY PRESIDENT Vs. STATE ELECTION COMMISSION	November 23, 2006
M K THOMAS Vs. STATE OF KERALA	May 26, 2006
M KRISHNA KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION	February 27, 2006
M KRISHNABHADRAN Vs. KAILASANATHAN	October 26, 2006
M KUNHIRAMAN Vs. M P RAMAKRISHNAN	November 27, 2006
M LEONARD ASHOK Vs. COMMERCIAL TAX OFFICER	December 20, 2006
M M MATHAI Vs. EBRAHIM SYED MOHAMMED	January 30, 2006
M MANJUBASH Vs. BEENA MOHANDAS	November 17, 2006
M MOHAMMED SULAIMAN Vs. DIRECTOR OF MEDICAL EDUCATION	March 22, 2006
M MOHAN SELECTION GRADE LECTURER AND HEAD OF THE DEPARTMENT OF POLITICS Vs. STATE OF KERALA	June 12, 2006
M N GANESH NARAYANA IYYER Vs. K JAYAPRAKASH BABU SEKHARA MARAR	November 17, 2006
M N KOCHU MUHAMMED Vs. STATE OF KERALA	July 26, 2006
M N KONTHALAM Vs. SECRETARY TO GOVERNMENT	November 23, 2006
M OMANAKUTTY AMMA Vs. K P MATHEW	October 12, 2006
M P ABDUL KHADER Vs. CATHOLIC SYRIAN BANK MANNA	September 27, 2006
M P ABDUL RAZAK Vs. SOUTHERN INDIA TRADING CORPORATION	December 14, 2006
M P KUNHI MOHAMMAD ALIAS KUNJIPPA Vs. UNION OF INDIA	July 25, 2006
M P SAHITHA MOHAMMED Vs. SECRETARY TO GOVERNMENT	November 23, 2006
M P SIVASANKARAN NAIR Vs. STATE OF KERALA	March 23, 2006
M PARAMASIVAM Vs. UNION OF INDIA	November 10, 2006
M R MADHUSUDANAN KARTHA Vs. COMMISSIONER OF INCOME TAX	May 22, 2006
M RAJAN Vs. STATE OF KERALA	November 30, 2006
M S JANARDHANAN Vs. C K GEORGEKUTTY	December 6, 2006
M S KOSHY Vs. PHILIPOSE MATHAI	December 1, 2006
M S KRISHNA MOORTHY Vs. TALUK LAND BOARD ALATHUR	January 4, 2006
M S M HANEEFA Vs. UNITED FINANCE CORPORATION	January 2, 2006
M S MOHAN Vs. SUB INSPECTOR OF POLICE	December 18, 2006
M S MURALEEDHARAN Vs. P S VIJAYAKUMAR	July 5, 2006
M S PREMKUMAR GENERAL SECRETARY Vs. TRANSPORT COMMISSIONER	February 20, 2006
M SAMUEL Vs. KERALA STATE ROAD TRANSPORT CORPORATION	October 26, 2006
M SIVASANKARAN Vs. MANAGER K M U P SCHOOL P O EDAYUR	January 23, 2006
M SOMARAJAN DEPUTY DIRECTOR Vs. STATE OF KERALA	July 18, 2006
M SREENIVASA MALLAYA Vs. MATTANCHERRY SARVAJANIK CO OPERATIVE	December 5, 2006
M SULAIMANKUTTY Vs. STATE OF KERALA	November 29, 2006
M T JOSEPH MYALIL HOUSE Vs. STATE OF KERALA	December 5, 2006
M T SUKUMARAN Vs. K MOHANDAS	December 7, 2006
M USHMAN Vs. KERALA FINANCIAL CORPORATION	November 23, 2006
M USMAN Vs. KERALA FINANCIAL CORPORATION	January 2, 2006
M V RAJU Vs. MANAGER INDIAN OVERSEAS BANK	June 16, 2006
M V VARGHESE Vs. VISHNU YASODHARAN	December 12, 2006
M VIJAYA NARAYANAN Vs. M PRABHAKARAN	February 8, 2006
M. I. KUMARAN Vs. ABDUL KARIM	March 29, 2006
M.A.H. KHAN Vs. STATE OF KERALA	January 4, 2006
M.D. THOMAS Vs. STATE OF KERALA	August 11, 2006
M.V. RAJU Vs. MANAGER, INDIAN OVERSEAS BANK	June 19, 2006
M/S. CARBORANDUM UNIVERSAL LTD. Vs. STATE OF KERALA	July 6, 2006
MADAMUTTATHIL ABDUL RAZAK Vs. M YOUSAF	May 22, 2006
MADAPPILLIL BROTHERS Vs. ULLATTIL AGENCIES	July 13, 2006
MADHAVAN Vs. THANKAM	December 15, 2006
MADHAVAN PILLAI Vs. K S R T C LTD	December 15, 2006
MADHU ALIAS NARAYANANKUTTY Vs. STATE OF KERALA	December 15, 2006
MADHU NARAYANAN NAIR Vs. STATE OF KERALA	November 30, 2006
MADHU PARUMALA Vs. SPEAKER KERALA LEGISLATIVE ASSEMBLY	July 21, 2006
MADRAS CEMENTS Vs. ASSISTANT COMMISSIONER AUDIT ASSESSMENT	July 18, 2006
MAHAKLINGAM AND CO COIMBATORE Vs. STATE OF KERALA REP	August 10, 2006
MAHEEN KHANNU Vs. STATE OF KERALA	November 27, 2006
MAHEEN MANI Vs. STATE OF KERALA	December 18, 2006
MAHEEN SULAIMAN Vs. VELLARADA GRAMA PANCHAYAT	December 15, 2006
MAJEED K MOIDEENKUTTY Vs. STATE OF KERALA	December 6, 2006
MAJEED KUNJU Vs. INSPECTOR	December 15, 2006
MAJEED NELLIKKA Vs. BERGER PAINTS INDIA LTD	October 16, 2006
MALABAR CEMENT LTD Vs. SECRETARY MCL LABOUR UNION CITU	March 29, 2006
MALABAR FOOD PROCESSORS PRIVATE LIMITED Vs. UNION OF INDIA	February 10, 2006
MALANKARA PLANTATIONS LTD Vs. SECRETARY	November 10, 2006
MALAYALA MANORAMA CO LTD Vs. ASSISTANT COMMISSINER INCOME TAX	August 2, 2006
MALAYALA MANORAMA COMPANY LTD Vs. ASST COMMISSIONER KGST	August 2, 2006
MALAYALA MANORAMA COMPANY LTD Vs. ASSISTANT COMMISSIONER KGST COMMERCIAL TAXES	May 22, 2006
MAMMOOTTI CHAIRMAN Vs. RAJAJI MATHEW THOMAS	June 5, 2006
MAMMUNNI MAMMYKUTTY Vs. STATE OF KERALA	December 11, 2006
MANAGER NARAYANAN NAIR MEMORIAL HSS Vs. GOVT OF KERALA	November 23, 2006
MANAGER PERINGATHUR MUSLIM L P SCHOOL Vs. STATE OF KERALA	December 15, 2006
MANAGER S N D P L P SCHOOL V K Vs. ROY	September 28, 2006
MANAGER S N M COLLEGE AND SNMIMT MALIANKARA Vs. S I OF POLICE	December 15, 2006
MANAGER STATE BANK OF TRAVANCORE Vs. JAFFAR ALI	August 23, 2006
MANAGER V K N M V H S S VAYYATTUPUZHA Vs. THULASI BAI	July 4, 2006
MANAGING DIRECTOR KERALA STATE CIVIL SUPPLIES CORPORATION LTD Vs. KERALA LOK AYUKTA REP	January 31, 2006
MANAGING TRUSTEE Vs. STATE OF KERALA	March 31, 2006
MANAM MUZHANGAYIL VISWANATHAN Vs. MANAM MUZHANGAYIL RAMAKRISHNAN	October 31, 2006
MANAPPURAM GENERAL FINANCE Vs. NAZIR A A	December 7, 2006
MANGALAM PUBLICATIONS INDIA PVT LTD Vs. V THAMPY EIPE	February 13, 2006
MANI Vs. STATE OF KERALA	December 8, 2006
MANI C KAPPAN Vs. K M MANI	December 1, 2006
MANI MADAVALAPPIL Vs. C I OF POLICE NELWASHAWAR	December 21, 2006
MANIKANDAN SUNDARAM Vs. STATE OF KERALA	November 28, 2006
MANIKANTAN NAIR Vs. ELAKAMON GRAMA PANCHAYATH	November 24, 2006
MANIKUTTAN ALIAS PRATHYUSH Vs. STATE OF KERALA	April 24, 2006
MANIKUTTAN PONNAN Vs. STATE OF KERALA	December 7, 2006
MANIMALAYAR SAMRAKSHANA SAMITHI Vs. STATE OF KERALA	December 14, 2006
MANJIT KAUR SAWHNEY Vs. AJAY B AGARWAL	December 8, 2006
MANJUNATH TYRE RETREADERS Vs. STATE OF KERALA	September 27, 2006
MANOJ K BABU Vs. STATE OF KERALA	November 28, 2006
MANOJ KUTTAN Vs. STATE OF KERALA	December 8, 2006
MARATT RUBBER LTD Vs. LAND TRIBUNAL TAHSILDAR	February 16, 2006
MARE STEEL CASTINGS (P.) LIMITED Vs. STATE OF KERALA	August 24, 2006
MARIAMMA THOMAS Vs. STATE	February 24, 2006
MARTIN K MATHEW Vs. STATE OF KERALA	October 26, 2006
MARUTI COUNTRYWIDE AUTO FINANCIAL SERVICES LTD Vs. THODUPUZHA MUNICIPALITY REP	June 22, 2006
MARY Vs. JOSE MATHEW	February 21, 2006
MARY Vs. REGIONAL DIRECTOR	January 31, 2006
MARY Vs. JOSE MATHEW	September 21, 2006
MARY OUSEPH Vs. UNION OF INDIA	December 21, 2006
MARY PHILIP Vs. STATE OF KERALA	August 31, 2006
MARYKUTTY JOSEPH Vs. STATE OF KERALA	September 27, 2006
MARYKUTTY SEBASTIAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	November 24, 2006
MATHAIKUTTY Vs. DISTRICT SUPDT OF POLICE	November 7, 2006
MATHIRI Vs. EMPLOYEES STATE INSURANCE CORPORATION	February 3, 2006
MAULANA HOSPITAL Vs. UNION OF INDIA	January 3, 2006
MAYFLOWER HOTELS P LTD Vs. STATE OF KERALA	March 9, 2006
MEHASOOM A MOHAMMED KUTTY Vs. STATE OF KERALA	December 6, 2006
MERCHANTS ASSOCIATION Vs. STATE OF KERALA	March 9, 2006
MERCHANTS ASSOCIATION Vs. STATE OF KERALA	May 24, 2006
METALEX AGENCIES Vs. STATE OF KERALA	July 11, 2006
METRO TYRES LTD Vs. STATE OF KERALA	December 4, 2006
METTUKUNNUMMAL PANAYANTHATTA Vs. MUNDAVALAPPIL PARU	September 27, 2006
MICHAEL Vs. PARAMARA GROUP DEVASWOM	March 23, 2006
MICHEL JOHN Vs. THRESSIAMMA JOHN	December 6, 2006
MIDHUN Vs. STATE OF KERALA	October 30, 2006
MIDHUN MARTIN BADY Vs. STATE OF KERALA	July 25, 2006
MINI Vs. DIRECTOR	March 28, 2006
MINI A K Vs. STYATE OF KERALA	November 28, 2006
MINI K PAI Vs. DISTRICT COLLECTOR	December 6, 2006
MINI SHAJI Vs. STATE OF KERALA	January 2, 2006
MIRACLE ELASTOMER INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES	April 3, 2006
MOHAMAD SADIK Vs. TAHSILDAR	March 27, 2006
MOHAMMAED KUTTY Vs. MOHAMMED	June 9, 2006
MOHAMMED Vs. STATE OF KERALA	January 10, 2006
MOHAMMED KUTTY KOYA Vs. SHABIDA	December 5, 2006
MOHAMMED SALI ABDULLA MOULAVI Vs. STATE OF KERALA	April 20, 2006
MOHAMMED SAMEER Vs. DEPUTY DIRECTOR	December 4, 2006
MOHAMMEDALI KUNHALAN Vs. STATE OF KERALA	November 27, 2006
MOHAN DAS Vs. STATE OF KERALA	December 4, 2006
MOHANAKUMARAN NAIR Vs. VIJAYAKUMARAN NAIR	March 13, 2006
MOHANAKURUP Vs. STATE OF KERALA	December 8, 2006
MOHANAN Vs. STATE OF KERALA	December 12, 2006
MOHANAN Vs. STATE OF KERALA	June 2, 2006
MOHANAN Vs. DIRECTOR OF HOMEOPATHY	July 26, 2006
MOIDEEN Vs. JOHNY	May 30, 2006
MOIDEEN Vs. NABEESHA	December 18, 2006
MOIDEEN BAVA MANCHESRA BANOT Vs. SHAHIDA	March 30, 2006
MONEY Vs. STATE OF KERALA	December 7, 2006
MONIS K THOMAS Vs. STATE OF KERALA	December 1, 2006
MOOPUMURA KULASU NAIKAR Vs. MANOJ	October 12, 2006
MRIDULA Vs. STATE OF KERALA	December 15, 2006
MSP FAMILY JAIN TRUST Vs. STATE OF KERALA	February 28, 2006
MSP FAMILY JAIN TRUST Vs. STATE OF KERALA	January 28, 2006
MUHAMMAD ALI Vs. STATE ELECTION COMMISSION	May 16, 2006
MUHAMMADALI Vs. THRISSUR DISTRICT CO OPERATIVE BANK	November 24, 2006
MUHAMMED Vs. STATE OF KERALA	January 16, 2006
MUHAMMED ALI Vs. STATE OF KERALA	December 18, 2006
MUHAMMED HABEEBULLA Vs. SUJITH	November 23, 2006
MUHAMMED SAGEER Vs. FATHIMA	October 3, 2006
MUHAMMED SHAFEEK RAHMAN Vs. INTELLIGENCE OFFICER	December 4, 2006
MUHAMMED SHAFEEK RAHMAN ALIAS SHAFEEK Vs. STATE OF KERALA	December 4, 2006
MUHAMMEDKUTTY HAJI ALIAS KUNHUTTY Vs. STATE OF KERALA	December 26, 2006
MUJEEB Vs. STATE OF KERALA	November 29, 2006
MUJEEB RAHMAN ALIAS MON Vs. CIRCLE INSPECTOR OF POLICE	December 18, 2006
MUJEEB REHMAN Vs. STATE OF KERALA	December 13, 2006
MUKESH Vs. STATE OF KERALA	September 26, 2006
MUKESH KOHANAN Vs. STATE OF KERALA	November 27, 2006
MULAMMOTTIL CONSUMER CREDIT LTD Vs. E R SREENIVASAN ASSISTANT STORE KEEPER	June 5, 2006
MUNEER A N Vs. STATE OF KERALA	December 26, 2006
MURALEEDHARAN Vs. STATE OF KERALA	November 26, 2006
MURALEEDHARAN Vs. S I OF POLICE	November 24, 2006
MURALEEDHARAN NAIR Vs. STATE OF KERALA	July 26, 2006
MURALI Vs. PRASANTH	July 10, 2006
MURLEEDHARAN Vs. VIJAY KUMAR	July 5, 2006
MURUKANKUTTY Vs. AMARNATH SHETTY	October 11, 2006
MUSLIARAKATH ABDULLA Vs. K ABDUL AZEEA NAHA	March 3, 2006
MUSTHAFA Vs. FATHIMA KUTTY	July 7, 2006
MUVATTUPUZHA AGRICULTURAL CO OPERATIVE BANK LTD Vs. DISTRICT LABOUR OFFICER	November 8, 2006
MYPPAN OUSEPH POULOSE Vs. DISTRICT COLLECTOR	December 13, 2006
N ANIRUDHAN Vs. DISTRICT ENVIRONMENT ENGINEER	December 15, 2006
N B KRISHNA KURUP Vs. UNION OF INDIA	June 9, 2006
N G VARGHESE AND N V GEORGE Vs. KERALA STATE ROAD TRANSPORT CORPORATION	December 4, 2006
N JAYAPRAKASH Vs. COMMISSIONER OF INCOME TAX	January 20, 2006
N K SHAJI Vs. E V JOSHY	October 18, 2006
N N SATHEESAN Vs. JOSEPH	October 9, 2006
N NATARAJAN Vs. CENTRAL MANAGER	February 21, 2006
N PRAKASH Vs. TRICHUR DISTRICT CO-OPERATIVE	November 21, 2006
N RAJAN VILAYIL VEEDU Vs. ASSISTANT ENGINEER	December 8, 2006
N RANGANAYAKI Vs. STATE OF KERALA	September 18, 2006
N S KUNJUMOHAMMED Vs. FOOD INSPECTOR	September 20, 2006
N SAROJINI AMMA KIZHAKKE MURI SOORANADU VILLAGE Vs. NARAYANAN NAIR GOVINDA MANGALATHU HOUSE KONNAMANKARA MURI	June 12, 2006
N SOMAN Vs. STATE OF KERALA	December 14, 2006
N U KURUP Vs. UNION BANK OF INDIA	June 22, 2006
N VIJAYAN Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DIARY DEPARTMENT	May 23, 2006
N. P. SHEELA Vs. MINISTRY OF INFORMATION TECHNOLOGY	March 17, 2006
NABEESA Vs. KUNHAMI	October 19, 2006
NABEESA A KARIM Vs. STATE OF KERALA	November 27, 2006
NAJEEB HUSSAIN Vs. STATE OF KERALA	December 15, 2006
NALINI Vs. DEPUTY COLLECTOR LAND ACQUISITION	August 25, 2006
NANJUNDAPPA Vs. HANUMANTHARAYAPPA	June 26, 2006
NANU Vs. BALAN MASTER	September 29, 2006
NARAYANA SWAMI Vs. FOOD INSPECTOR	November 17, 2006
NARAYANAN KUMARAN Vs. STATE OF KERALA	December 7, 2006
NARENDRA MENON Vs. STATE OF KERALA	August 4, 2006
NATIONAL INSURANCE CO LTD Vs. JABBAR	October 12, 2006
NATIONAL THERMAL POWER CORPORATION Vs. SALES TAX OFFICER DEPT OF COMMERCIAL TAXES	March 1, 2006
NAVABHARATH KURIES & TRADING CO Vs. C. E. JOB	August 30, 2006
NAVARATHANA CHEMICALS Vs. STATE OF KERALA	July 5, 2006
NAZIM S SHAMSUDHEEN Vs. STATE OF KERALA	November 27, 2006
NEELAKANDAN NAMPOOTHIRI Vs. TRAVANCORE DEVASWOM BOARD	November 20, 2006
NEELAKANTA PILLAI Vs. MADHAVA KURUP	June 21, 2006
NEELAKANTA PILLAI BHARGAVA PANICKER Vs. MADHAVAKURUP DASAPPAN PILLAI	June 21, 2006
NEENA MATHEW Vs. THAMARASSERY GRAMA PANCHAYTH	November 22, 2006
NEERAKAL GLOVES PVT LTD Vs. KURIAN ABRAHAM P LTD	December 7, 2006
NEW INDIA ASSURANCE CO LTD Vs. VAPPU	December 19, 2006
NEW INDIA ASSURANCE CO LTD Vs. SHEEJA	July 27, 2006
NIKITA MOHANDAS Vs. K U GEEVARGHESE	December 1, 2006
NIRMALA Vs. STATE OF KERALA	January 13, 2006
NIRMALA INDUSTRIES Vs. E S I CORPORATION	July 18, 2006
NIRMALA KERALAN Vs. JOY CHERIYAN	November 6, 2006
NIRMALA METAL INDUSTRIES Vs. KERALA STATE ELECTRICITY BOARD	July 7, 2006
NISAR Vs. DISTRICT SUPERINTENDENT OF POLICE	April 24, 2006
NITHIN C BABU Vs. STATE OF KERALA	December 1, 2006
NIYAMAVEDI Vs. CHAIRMAN	November 20, 2006
NOTTI Vs. EXCISE INSPECTOR	April 24, 2006
NOUSHAD Vs. KAYAMKULAM MUNICIPALITY	March 27, 2006
NOUSHAD Vs. STATE OF KERALA	December 11, 2006
O B ABOOBAKER Vs. DISTRICT COLLECTOR PALAKKAD	July 21, 2006
O GEETHA ALIAS GEETHANJALI MADAM Vs. J PUSHPANGATHAN	December 14, 2006
O K MANOJ Vs. M SINDHU	September 27, 2006
O M RAMAN Vs. AREA MANAGER	December 5, 2006
O VASUDEVAN Vs. STATE OF KERALA	November 28, 2006
OMANA Vs. STATE OF KERALA	December 4, 2006
OMANA SURENDRAN Vs. V Z JOB	November 29, 2006
OOLANGADAN VEERAN Vs. PEIRNTHALMANNA SAHAKARANA KARSHIKA	December 5, 2006
OONNOONNY Vs. STATE OF KERALA	January 20, 2006
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN NAIR	February 1, 2006
ORIENTAL INSURANCE CO LTD Vs. P A DAVIS	October 17, 2006
ORIENTAL INSURANCE CO LTD Vs. DAVIS	October 16, 2006
ORIENTAL INSURANCE CO LTD Vs. NIRMALA	November 23, 2006
OUPADAN GEORGE Vs. STATE OF KERALA	December 19, 2006
OUSO Vs. CHEEKKU	November 22, 2006
P A ROY Vs. STATE OF KERALA	May 3, 2006
P ABDULLA HIGH SCHOOL ASSISTANT Vs. STATE OF KERALA	November 29, 2006
P ABRAHAM MATHEW Vs. STATE OF KERALA	November 29, 2006
P ALAVI HAJI Vs. PANAYATHODY MUHAMMEDALI	December 8, 2006
P AZEEZ Vs. STATE OF KERALA	February 1, 2006
P B ANIL KUMAR Vs. STATE OF KERALA	November 24, 2006
P BAHULEYAN Vs. MOOSA	October 18, 2006
P BALAKRISHNA KIDAV Vs. MEPPAYOOR CO OPERATIVE HOUSING	December 12, 2006
P C CHACKO Vs. KERALA WATER AUTHORITY	November 20, 2006
P C GEORGE Vs. M G JOSE	May 30, 2006
P C HARIHARAN Vs. STATE OF KERALA	December 8, 2006
P C JOSE Vs. STATE OF KERALA	July 28, 2006
P C VELAYUDHAN Vs. P M JOSEPH	November 9, 2006
P CHITHARANJAN Vs. STATE OF KERALA	December 5, 2006
P DEVAKI Vs. STATE OF KERALA	July 27, 2006
P E SAHASSRANAMAN Vs. STATE OF KERALA	November 22, 2006
P HANEEFA MUHAMMED Vs. STATE OF KERALA	November 23, 2006
P J A MANOJ PEEJAYE ENTERPRISES Vs. STATE OF KERALA	August 25, 2006
P J ALEXANDER IPS Vs. CENTRAL BUREAU OF INVESTIGATION	March 15, 2006
P JANARDHANAN PILLAI Vs. STATE OF KERALA	December 4, 2006
P JITHENDRANATH Vs. WALSON LABORATORIES	October 5, 2006
P K ABOOBACKER Vs. STATE OF KERALA	November 29, 2006
P K GOPALAKRISHNAN Vs. P NARAYANAN NAIR	November 28, 2006
P K JAYANTHAN Vs. STATE OF KERALA	December 7, 2006
P K JAYAPRAKASH Vs. STATE OF KERALA	November 29, 2006
P K KUNHAPPU Vs. VATAKARA MUNICIPALITY	December 11, 2006
P K PRADEEP KUMAR Vs. THALAYOLAPARAMBU GRAMA PANCHAYAT	November 29, 2006
P K SHAFEEQUE Vs. STATE OF KERALA	December 13, 2006
P K SURESH Vs. STATE OF KERALA	December 4, 2006
P K THANKACHAN Vs. CATHOLIC SYRIAN BANK LTD	April 5, 2006
P K VALSAN ALIAS VALSAN THILIANGERY Vs. STATE OF KERALA	November 28, 2006
P K VISWANATHAN Vs. STATE OF KERALA	November 21, 2006
P KAMALAM Vs. DEVAKI	March 24, 2006
P L JOHNSON Vs. REGIONAL TRANSPORT AUTHORITY	May 24, 2006
P L JOHNY Vs. WELFARE FUND INSPECTOR	October 19, 2006
P M ABDUL LATHEEF Vs. INDIAN OIL CORPORATION LIMITED	January 13, 2006
P M DEVASSIA Vs. ANCY	October 26, 2006
P M ISMAIL Vs. P C THOMAS	October 31, 2006
P M JAMES Vs. ACCOUNTANT GENERAL	March 1, 2006
P M JOSE Vs. KADUTHURUTHY BLOCK HOUSING CO OPERATIVE	September 22, 2006
P M JOSEPH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	June 29, 2006
P M PARTHAKUMAR Vs. AJITH VISWANATHAN	March 24, 2006
P M PRAMOD Vs. N V PARAMESWARAN	November 24, 2006
P MADHAVI Vs. SECRETARY	November 21, 2006
P MOHAMMED ABDULLA Vs. STATE OF KERALA	August 10, 2006
P MOHANAN PILLAI Vs. STATE OF KERALA	February 7, 2006
P N GOPINATHAN Vs. SIVADASAN KUNJU	September 27, 2006
P N JOSHI Vs. P M ASSIS	November 28, 2006
P N RAVINDRA MOHANAN Vs. DEPUTY DIRECTOR OF EDUCATION	November 24, 2006
P N SREEDHARAN Vs. STATE OF KERALA	December 15, 2006
P O PETER Vs. SARA	September 27, 2006
P P MOHAMMED Vs. STATE OF KERALA	February 10, 2006
P P PRASANTHAN Vs. STATE OF KERALA	November 29, 2006
P P SAMEER HAMZA Vs. THALASSERY MUNICIPALITY	November 21, 2006
P P VARGHESE Vs. TAHSILDAR	March 9, 2006
P PRASANTH Vs. PATHARAMBAL RAJU	September 26, 2006
P R SASINDRAN Vs. STATE OF KERALA	November 24, 2006
P RADHAKRISHNAN Vs. KERALA LOK AYUKTA OFFICE OF THE KERALA LOK AYUKTA	January 25, 2006
P RAGHUNATH Vs. P V RAMESH BABU	December 5, 2006
P S AJITHKUMAR Vs. STATE OF KERALA	November 30, 2006
P S BASHEER Vs. PEARL FOOD PRODUCTS	February 10, 2006
P S BASHEER SAITHALI Vs. M GOPI MULLASSERY VEEDU	December 7, 2006
P S PADMANABHAN Vs. CORPORATION OF THIRUVANANTHAPURAM	March 24, 2006
P S RAJU Vs. KURUVILA JOHN	December 7, 2006
P S VARGHESE Vs. ANTONY JOHN	December 5, 2006
P SHAMSUDIN Vs. B SHEREEFA SAHIB	April 7, 2006
P SUBRAMANIAN Vs. STATE OF KERALA	August 8, 2006
P SURENDRAN Vs. B R KRISHNA PRASAD	November 29, 2006
P T ABDURAHMAN Vs. TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS	May 23, 2006
P T S UNNI Vs. A MURALIDHARAN KIZHAKKE AMBRAMOLL	October 9, 2006
P U USHA Vs. STATE OF KERALA	March 10, 2006
P V ABOOBACKER HAJI P W D CONTRACTOR Vs. STATE OF KERALA	December 8, 2006
P V ALIYAMMA Vs. E K THOMAS	September 1, 2006
P V RAJEESH Vs. ASSISTANT ENGINEER KERALA STATE ELECTRICITY BOARD	January 20, 2006
P V SANTHOSH Vs. STATE OF KERALA	April 24, 2006
P VIJAYARAGHAVAN Vs. TRAVANCORE DEVASWOM BOARD	May 22, 2006
P. DAMODARAN & ORS. Vs. M.K. KRISHNAN KUTTY	March 29, 2006
P. K. ALI HAJI Vs. BOARD OF REVENUE	October 17, 2006
P. K. BABU Vs. CHIEF ENGINEER	October 10, 2006
P. PRADEEP KUMAR .. Vs. M.N. JITHU	October 19, 2006
P.G. BHANUMATHY Vs. COMMISSIONER OF INCOME TAX	July 18, 2006
P.K. VISHALAKSHI Vs. THE BANK OF INDIA	April 6, 2006
P.M. DEVASSIA Vs. ANCY & ORS.	October 28, 2006
P.R. PALPU Vs. ASSISTANT COMMISSIONER OF INCOME TAX	October 30, 2006
P.S. ASHOK KUMAR Vs. P.B. SAMUEL AND ANR.	October 6, 2006
PACHAYAMMAL Vs. DWARASWAMY PILLAI	July 4, 2006
PADIYAR MEMORIAL HOMEOPATHIC MEDICAL COLLEGE Vs. STATE OF KERALA	February 2, 2006
PADMAVATHY AMMA Vs. SECRETARY KOZHIKODE DEVE AUTHORITY	December 13, 2006
PADMINI E KARIYAN AMBADI Vs. STATE OF KERALA	December 4, 2006
PAMPARA PHILIP Vs. KOORITHOTTIYIL KINHI MOHAMMED	October 19, 2006
PANCHAMAN TRADERS Vs. COMMISSIONER OF INCOME TAX	March 9, 2006
PARAGON STEELS PVT LTD Vs. EUROPEAN METAL RECYCLING LTD	April 5, 2006
PARAPPURATH MANOJ ALIAS MANOJ KUMAR Vs. STATE OF KERALA	January 13, 2006
PARAVAN Vs. STATE OF KERALA	December 5, 2006
PAROTH DAMODARAN Vs. STATE OF KERALA	December 13, 2006
PARRY AGRO INDUSTRIES Vs. JOINT COMMISSIONER OF INCOME TAX ASSESSMENT	June 23, 2006
PARRY AGRO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX	July 21, 2006
PATHANAPURAM TALUK SAMAJAM CORPORATE MANAGEMENT SCHOOLS Vs. SREELATHA	July 10, 2006
PAUL MATHEW AND COMPANY Vs. COMMISSIONER OF INCOME TAX	June 27, 2006
PAULOSE Vs. GUJARAT AMBUJA CEMENTS LTD	November 30, 2006
PEEKAY RE-ROLLING MILLS P LTD Vs. ASSISTANT COMMISSIONER ASSESSMENT IV SPECIAL CIRCLE I	April 7, 2006
PENTECOST MISSION Vs. STATE OF KERALA	August 30, 2006
PEPSICO INDIA HOLDING PVT LTD Vs. AJAYAKUMAR S	November 30, 2006
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA	September 22, 2006
PHARMA KURIES P LTD Vs. T J SOJU	August 30, 2006
PHILIP ANTONY Vs. STATE OF KERALA	November 28, 2006
PLANTATION CORPORATION OF KERALA LTD Vs. STATE OF KERALA	November 6, 2006
POOTHAMKURINJI MOHAMMADALI HAJI Vs. STATE OF KERALA	April 24, 2006
POOVANCHERRY THEKKEVEETTIL SANKARA NARAYANAN Vs. STATE OF KERALA	May 24, 2006
PRABHAKARAN Vs. GANGADHARAN	March 7, 2006
PRADEEP Vs. STATE OF KERALA	November 28, 2006
PRADEEP NARAYANAN Vs. STATE REPRESENTED BY THE SPECIAL TAHSILDAR	August 22, 2006
PRADEEP NARAYANAN Vs. KERALA STATE	August 22, 2006
PRAKASAN Vs. EMMANNUEL SAREES JAI HIND BUILDING	July 4, 2006
PRAKASAN BHASKARAN Vs. STATE OF KERALA	November 27, 2006
PRASAD ENTERPRISES Vs. STATE OF KERALA	October 30, 2006
PRASAD PROPRIETOR PRASAD ENTERPRISES Vs. STATE OF KERALA	December 8, 2006
PRASANNARAGHUNATH RAGHUNATH Vs. DEPUTY DIRECTOR OF PANCHAYATHS	December 6, 2006
PRASANTH G L PRASANTH BHAVAN Vs. STATE OF KERALA	June 12, 2006
PRAVEEN S LAL Vs. STATE OF KERALA	September 29, 2006
PREMA RAMAKRISHNAN Vs. ELANATTIL SALMATH	June 6, 2006
PRIMA INDUSTRIES LTD Vs. DY. COMMISSIONER	August 1, 2006
PRINCEAMMA JOSEPH Vs. STATE OF KERALA	November 17, 2006
PRINCIPAL Vs. STATE OF KERALA	December 18, 2006
PRIYA M K Vs. JAYAKUMARAN NAIR P	December 4, 2006
PRIYESH ARAMANA Vs. STATE OF KERALA	November 25, 2006
PUNNARA VEETTIL ACHUTHAN Vs. STATE OF KERALA	December 4, 2006
PUSHPADAS Vs. STATE OF KERALA	December 15, 2006
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA	January 4, 2006
PUSHPAKUMARI Vs. STATE OF KERALA	November 29, 2006
PUTHEDATH METALS Vs. P M VINOD	November 29, 2006
PUTHIYAPURAYIL ABDUL SALAN Vs. P P MARIYUMMA	December 11, 2006
QUALIFIED PRIVATE MEDICAL PRACTITIONERS AND HOSPITALS ASSOCIATION Vs. STATE OF KERALA	August 1, 2006
QUILON DISTRICT PETROLEUM DEALERS Vs. STATE OF KERALA	January 16, 2006
R DHANALAKSHMY Vs. DIVISIONAL RAILWAY MANAGER	November 29, 2006
R GOPINATHAN Vs. CHANCELLOOR	December 8, 2006
R K VENKITESWARAN Vs. LAKSHMI	December 4, 2006
R LAKSHMI Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 24, 2006
R M SAILESH KUMAR Vs. GADATHARAN BANU PRAKASH	December 4, 2006
R MANOJ Vs. STATE OF KERALA	December 8, 2006
R PARAMESWARAN NAIR Vs. HINDUSTAN NEWS PRINT LTD	December 5, 2006
R PRABHAKARAN Vs. EXCISE COMMISSIONER	December 1, 2006
R SIVARAMAN Vs. STATE OF KERALA	May 26, 2006
R SREEKUMAR Vs. SUB INSPECTOR OF POLICE	December 4, 2006
R SREEKUMAR SECRETARY SPECIAL GRADE Vs. DIRECTOR OF PANCHAYATS	December 13, 2006
R SUDHAKARAN Vs. STATE OF KERALA	December 15, 2006
R VIJAYAN Vs. CHAIRMAN AND MANAGING DIRECTOR	November 24, 2006
RADHA Vs. SANKARANARAYANAN	November 23, 2006
RADHA Vs. STATE OF KERALA	December 26, 2006
RADHA SASIDHARAN Vs. STATE OF KERALA	June 8, 2006
RADHAKRISHNAN Vs. STATE OF KERALA	May 23, 2006
RADHAKRISHNAN MADHAVAN Vs. S I OF POLICE	November 30, 2006
RADHAKRISHNAN MANIKKAN Vs. STATE OF KERALA	April 24, 2006
RADHAKRISHNAN RAGHAVAN PILLAI Vs. K MURALEESHARAN NAIR	December 4, 2006
RADHAMANI A Vs. SECRETARY TRIVANDRUM CORPORATION	November 23, 2006
RADHAMMA Vs. STATE OF KERALA	December 18, 2006
RADHAMMA Vs. THULASI BAI	July 4, 2006
RADHAS PRINTERS (CORRUGATED) Vs. STATE OF KERALA	October 16, 2006
RADHIKA K Vs. STATE OF KERALA	December 11, 2006
RAFEEQ MUHAMMED Vs. STATE OF KERALA	November 29, 2006
RAFEEQUE POCKER Vs. K P MOIDEEN	December 14, 2006
RAFI LONAPPAN Vs. STATE OF KERALA	April 24, 2006
RAGHAVAN Vs. DISTRICT FORUM FOR CONSUMER DISPUTES REDRESSAL	July 28, 2006
RAGHAVAN Vs. STATE OF KERALA	December 15, 2006
RAGHUNATHAN Vs. STATE OF KERALA	December 4, 2006
RAHEEM MAMOOTTY Vs. STATE OF KERALA	December 7, 2006
RAHUL ANTONY SIMON Vs. MAHATMA GANDHI UNIVERSITY	December 14, 2006
RAJ P Vs. KERALA STATE HUMAN RIGHTS	December 13, 2006
RAJAMMA Vs. STATE OF KERALA	January 2, 2006
RAJAN Vs. STATE OF KERALA	August 22, 2006
RAJAN Vs. STATE OF KERALA	December 18, 2006
RAJAN CASHEW COMPANY Vs. UNION OF INDIA	February 1, 2006
RAJANI GOPAL Vs. DIRECTOR OF TREASURIES	December 18, 2006
RAJARAM PRASAD Vs. STATE OF KERALA	October 12, 2006
RAJAVALAPPIL PREMARAJAN Vs. P K PUSHPA	October 20, 2006
RAJESH Vs. STATE OF KERALA	October 18, 2006
RAJESH Vs. K R JAYACHANDRAN CO ORDINATOR SCC	November 20, 2006
RAJESH Vs. STATE OF KERALA	December 26, 2006
RAJESH Vs. K S E B	January 20, 2006
RAJESH KRISHNAN Vs. STATE OF KERALA	December 11, 2006
RAJESH KUMAR P Vs. STATE OF KERALA	December 4, 2006
RAJESH RAJAPPAN Vs. STATE OF KERALA	December 5, 2006
RAJESH REGHUNATHAN Vs. STATE OF KERALA	December 7, 2006
RAJITHAMOLE Vs. CENTRAL BUREAU OF INVESTIGATION	December 8, 2006
RAJOY YESUDASAN Vs. STATE OF KERALA	December 14, 2006
RAJU Vs. STATE OF KERALA	December 14, 2006
RAJU Vs. YOGESH N ZAVERI	December 7, 2006
RAJU ASSOCIATE PROFESSOR OF PSYCHIATRY Vs. N SUBHA ASSOCIATE PROFESSOR OF PSYCHIATRY	October 6, 2006
RAJU JACOB Vs. SALES TAX OFFICER DEPARTMENT OF COMMERCIAL TAXES	January 19, 2006
RAJU T T Vs. SUB INSPECTOR OF POLICE	April 24, 2006
RAKHEE S H S A PHYSICAL SCIENCE Vs. STATE OF KERALA	October 18, 2006
RAM BHAT Vs. LEELARAM SHEVARAM INDIA PVT LTD	September 19, 2006
RAM BHAT & ANR Vs. LEELARAM SHEVARAM & ORS	September 10, 2006
RAMACHANDRAN Vs. STATE OF KERALA	December 12, 2006
RAMACHANDRAN PILLAI Vs. KERALA WATER AUTHORITY	January 27, 2006
RAMANCHAND MANAGING DIRECTOR Vs. STATE OF KERALA	November 30, 2006
RAMESAN Vs. STATE OF KERALA	July 25, 2006
RAMESH CHANDRA SWAIN Vs. STATE OF KERALA	December 4, 2006
RAMKRISHNAN Vs. GANGADHARAN NAIR	August 8, 2006
RASHEED Vs. STATE OF KERALA	December 5, 2006
RASHEED HYDROSE Vs. STATE OF KERALA	December 12, 2006
RATHEESH Vs. STATE OF KERALA	December 7, 2006
RATHEESH KUMAR Vs. STATE OF KERALA	December 11, 2006
RAVEENDRAN Vs. STATE OF KERALA	December 13, 2006
RAVEENDRAN KRISHNANKUTTY Vs. STATE OF KERALA	December 12, 2006
RAVEENDRAN NAMBIAR Vs. PRABHAKARAN	June 20, 2006
RAVEENDRAN V UNNI Vs. DEPUTY FOREST OFFICER	December 8, 2006
RAVI Vs. STATE OF KERALA	December 13, 2006
RAVI Vs. STATE REP	July 21, 2006
RAZIM AHAMMED USMAN Vs. STATE OF KERALA	February 14, 2006
RECKITT BENCKISER (INDIA) LTD Vs. COMMISSIONER, COMMERCIAL TAXES	November 27, 2006
REENA GEORGE Vs. STATE OF KERALA	October 18, 2006
REGI PAILY Vs. OONNUKAL SERVICE CO OPERATIVE	December 7, 2006
REGIMON Vs. MADHAVI	July 5, 2006
REGIONAL TRANSPORT OFFICER PALAKKAD Vs. M SAJITH	February 3, 2006
REJU JOSEPH Vs. EXECUTIVE ENGINEER	November 21, 2006
RELIANCE INFOCOM LTD Vs. CHEMANCHERY GRAMA PANCHAYAT	October 12, 2006
REMABHAI Vs. STATE OF KERALA	December 18, 2006
RENJITH ALIAS VENKITESH NAKULAN Vs. STATE OF KERALA	December 14, 2006
RENUKA AGENCIES Vs. INTELLIGENCE OFFICER IB	September 26, 2006
RESHMI CONSTRUCTIONS BUILDERS Vs. CHAIRMAN AND MANAGING DIRECTOR	October 26, 2006
RETNAKARAN DASAN NADAR Vs. STATE OF KERALA	October 5, 2006
RIJO JACOB Vs. STATE OF KERALA	December 8, 2006
RIJU RAVINDRAN NON-VOCATIONAL LECTURER Vs. STATE OF KERALA	November 23, 2006
RIYAD ABDUL KAREEM Vs. KARUNAGAPPALLY GRAMA PANCHAYAT	November 27, 2006
RIYAS SAINULABDEEN Vs. STATE OF KERALA	November 27, 2006
ROHINI Vs. KUMARAN	February 28, 2006
ROHIT Vs. CIRCLE INSPECTOR OF POLICE	December 18, 2006
ROJO GEORGE Vs. THE DY. SUPERINTENDENT POLICE	March 10, 2006
RONNI THOMAS Vs. STATE OF KERALA	December 14, 2006
ROY GEE VARGHESE Vs. RAJALAKSHMI	October 16, 2006
RUBIFILA INTERNATIONAL LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX	December 21, 2006
RUKIA Vs. UNION OF INDIA	December 6, 2006
RUYESH KOZHIISSERY GANGADHARAN Vs. STATE OF KERALA	December 4, 2006
S A WAHAB PROPRIETOR MEHABOOB TRAVELS Vs. STATE OF KERALA	March 16, 2006
S AJAYA KUMAR Vs. DEEPTHI KRISHNAN	September 20, 2006
S AJAYAN Vs. STATE OF KERALA	July 13, 2006
S BABU Vs. STATE OF KERALA	December 12, 2006
S DEEPAK Vs. GEORGE PHILIP	August 28, 2006
S JAYAKUMAR Vs. STATE OF KERALA	March 1, 2006
S KRISHNAKUMARI Vs. VALLIKUNNAM GRAMA PANCHAYATH	November 23, 2006
S NAYAGAM Vs. MUNNAR GRAMA PANCHAYATH	December 8, 2006
S P KRISHNAKUMAR Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE	December 6, 2006
S PUSHPALATHA Vs. UNION OF INDIA	May 25, 2006
S R BALASUBRAMANYAM VICE CHAIRMAN Vs. STATE OF KERALA	November 20, 2006
S RAJAN RETD SUB INSPECTOR OF POLICE Vs. STATE OF KERALA	November 23, 2006
S RATNAKARA RAVU Vs. ASOK KUMAR KUTTAPPAN	December 6, 2006
S S SUNIL KUMAR Vs. RAJENDRAN PILLAI	September 29, 2006
S SANTHOSH KUMAR Vs. STATE OF KERALA	October 20, 2006
S SASI RADHA VILASOM Vs. STATE OF KERALA	December 4, 2006
S SREEKUMAR GOPINATHAN NAIR Vs. STATE OF KERALA	December 18, 2006
S SUBHASHCHANDRABABU Vs. STATE OF KERALA	January 9, 2006
S SURESHKUMAR Vs. STATE OF KERALA	January 11, 2006
S V GOPAKUMAR Vs. S L SAJIKUMAR	December 1, 2006
S VIJAYALAKSHMI Vs. STATE OF KERALA	November 23, 2006
S. S. SHANKARANARAYANA REDDIAR Vs. STATE OF KERALA	March 30, 2006
S.N.M. COLLEGE Vs. S.I. OF POLICE	December 15, 2006
SABESH T Vs. JYOTHI KUMAR S	July 10, 2006
SACHIDANANDAN Vs. STATE OF KERALA	November 16, 2006
SADASIVAN Vs. STATE OF KERALA	November 28, 2006
SAIDU ALIAS SAIDALAVI KONNOOLAN Vs. STATE OF KERALA	April 24, 2006
SAJ FLIGHT SERVICES PVT LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE	February 27, 2006
SAJEEV Vs. THRIVENI CREDIT CORPORATION	July 28, 2006
SAJEEV Vs. STATE OF KERALA	December 12, 2006
SAJEEV K P Vs. STATE OF KERALA	November 24, 2006
SAJI Vs. STATE OF KERALA	December 26, 2006
SAJI D CHERUVATHOOR Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK	November 29, 2006
SAJI KURIAN Vs. STATE OF KERALA	December 11, 2006
SAJIDA BOOK SHOP Vs. KAUMUDI EXPORTERS P LIMITED	October 18, 2006
SAJIKUMAR Vs. STATE OF KERALA	December 7, 2006
SAJITH Vs. DIRECTOR OF TECHNICAL EDUCATION	October 20, 2006
SAJU JOHN PETER Vs. KERALA STATE ROAD TRANSPORT	November 28, 2006
SAKAVULLA Vs. STATE OF KERALA	October 18, 2006
SAKKEER S H Vs. STATE OF KERALA	December 13, 2006
SALAM BAPPUTTY Vs. AYISHA POKKER	December 4, 2006
SALEENA ARAFA ISMAIL Vs. SALIM MEERA SAHIB	November 22, 2006
SALIM Vs. STATE OF KERALA	October 12, 2006
SALINI B L AND KRISHNAVILASAM Vs. UNIVERSITY OF KERALA	November 23, 2006
SAM JOSE Vs. COMMANDANT CENTRAL INDUSTRIAL	December 5, 2006
SAMBASIVAN @ SAMBAN Vs. STATE OF KERALA	September 12, 2006
SAMUEL MATHEW PARAKKAT Vs. STATE OF KERALA	June 9, 2006
SANADHANAN NAIR Vs. COCHIN KAGAZ LTD	September 13, 2006
SANAL Vs. STATE BANK OF INDIA	July 13, 2006
SANTHA PURUSHOTHAMAN Vs. SUB INSPECTOR OF POLICE	December 13, 2006
SANTHA SREEDHARAN Vs. SUPERINTENDENT OF POLICE	December 18, 2006
SANTHOSH Vs. SUB INSPECTOR OF POLICE	December 5, 2006
SANTHOSH ALIAS APPACHAN Vs. STATE OF KERALA	June 26, 2006
SANTHOSH ALIAS KOCHUCHEMPAN Vs. STATE OF KERALA	December 26, 2006
SANTHOSH BHAVANAM Vs. STATE OF KERALA	December 5, 2006
SANTHOSH GEORGE Vs. P S MATHAI	August 11, 2006
SANTHOSH KUAMR Vs. BABY	December 18, 2006
SANTHOSH VASAN Vs. STATE OF KERALA	December 8, 2006
SANTOSH KUMAR Vs. P. JAYAKUMAR	May 28, 2006
SANTOSH KUMAR Vs. P JAYAKUMAR	May 30, 2006
SARALA Vs. MEENA SUNIL	December 6, 2006
SARAMMA ITTOOP Vs. KUNJAMMA KURUVILLA	June 28, 2006
SARANGADHARAN Vs. M R MUKUNDAN	September 28, 2006
SARANYA ZAVERI Vs. KAMADON ACADEMY PVT LTD	March 1, 2006
SARANYA ZAVERI Vs. KAMADON ACADEMY PVT LTD	January 16, 2006
SARASWATHI AMMUKUTTY Vs. STATE	December 5, 2006
SARASWATHY ABHARANASALA Vs. CORPORATION BANK	November 7, 2006
SARASWATHY JEWELLERY KOLLAM 1 Vs. STATE OF KERALA	October 3, 2006
SARATH SASI Vs. SUB INSPECTOR OF POLICE	December 4, 2006
SAROJINI AMMA Vs. STATE OF KERALA	December 7, 2006
SAROJINI PRABHU Vs. PAPPIKUTTY ADIESIAR	October 13, 2006
SASIDHARAN KOLATHAI Vs. STATE OF KERALA	November 27, 2006
SASIDHARAN PILLAI Vs. STATE OF KERALA	December 26, 2006
SASIDHARAN PILLAI Vs. SECRETARY, THAMARAKKULAM GRAMA PANCHAYAT	August 4, 2006
SATE OF KERALA Vs. NADUVILAKKANDY AZEEZ	December 6, 2006
SATHEESAN Vs. STATE OF KERALA	December 4, 2006
SATHEESH Vs. STATE OF KERALA	November 28, 2006
SATHEESH Vs. STATE OF KERALA	December 1, 2006
SATHEESH SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE	January 2, 2006
SATHI K V VADAKKEDATH HOUSE Vs. UNION OF INDIA	December 13, 2006
SATHYAN AYYAPPAN SATHYAN Vs. YOUSU	September 27, 2006
SATHYASEELAN Vs. SUB INSPECTOR OF POLICE	December 18, 2006
SAVITHRY AMMA Vs. JAYACHANDRAN	August 7, 2006
SAVRIKUTTY ALIAS CHACKO ZAVIER Vs. STATE OF KERALA	June 15, 2006
SEBASTIAN CHOKKATTU Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA	March 14, 2006
SECRETARY Vs. KARTHIKA MARINE INDUSTRIES P LTD	November 28, 2006
SECRETARY K S E B Vs. M V ABRAHAM	September 1, 2006
SECRETARY K S E BOARD Vs. K JAYAPALAN	November 16, 2006
SECRETARY S N V SAQDANAM TRUST Vs. CORPORATION OF COCHIN KOCHI	March 17, 2006
SEES JOHN Vs. SALES TAX OFFICER	March 10, 2006
SEKHARAN Vs. RAJAN	December 13, 2006
SELVAN SINGH Vs. NAGAMANI	July 28, 2006
SELVARAJ C Vs. STATE OF KERALA	July 17, 2006
SELVEN SINGH AND ANR. Vs. VEDAMANIKKOM NAGAMANI	July 28, 2006
SHAFIK BADARUDHEEN Vs. STATE OF KERALA	December 12, 2006
SHAJI Vs. MANAGING DIRECTOR KERALA STATE CO-OPERATIVE MARKETING FEDERATION LIMITED	February 22, 2006
SHAJI CHANDRAN Vs. STATE OF KERALA	November 28, 2006
SHAJI LUKOSE SUB INSPECTOR OF POLICE KOLLAM DISTRICT Vs. STATE OF KERALA	December 12, 2006
SHAJI P R Vs. STATE OF KERALA	July 20, 2006
SHAJI SEBASTIAN DEVASSIA Vs. SUB INSPECTOR OF POLICE	December 15, 2006
SHAJI, C Vs. STATE OF KERALA	December 13, 2006
SHAJIMON JOSEPH Vs. STATE OF KERALA	December 4, 2006
SHAMNA Vs. STATE OF KERALA	March 31, 2006
SHAMSUDEEN RAWTHER Vs. K N SOMARAJAN	November 30, 2006
SHAMSUDHEEN Vs. SUB INSPECTOR OF POLICE	November 12, 2006
SHAMSUDHEEN Vs. SUB INSPECTOR OF POLICE	December 12, 2006
SHANU T HAMEED Vs. STATE OF KERALA	December 12, 2006
SHARADA B NAIR Vs. UNIVERSITY OF CALICUT	September 11, 2006
SHARAFATH MUHAMMEDMALLA Vs. STATE OF KERALA	December 8, 2006
SHARAFUDDIN HAMZA Vs. STATE OF KERALA	December 26, 2006
SHASHEES FLIGHT KITCHEN Vs. INCOME TAX OFFICER	April 6, 2006
SHASHEES FLIGHT KITCHEN Vs. INCOME TAX OFFICER	March 22, 2006
SHASHI Vs. B M DINESH	December 14, 2006
SHEEBA KUTTIATAN Vs. STATE OF KERALA	June 5, 2006
SHEREEF P ASSAINAR Vs. STATE OF KERALA	November 24, 2006
SHERIFA BEEVI Vs. KOMU	September 6, 2006
SHERIFA BEEVI Vs. P KOMU	October 6, 2006
SHERIN APPU Vs. STATE OF KERALA	November 23, 2006
SHIBI Vs. STATE OF KERALA	December 5, 2006
SHIBI FRANCIS Vs. STATE OF KERALA	October 10, 2006
SHIBU Vs. STATE OF KERALA	March 15, 2006
SHIBU LAPHEEF Vs. STATE OF KERALA	December 14, 2006
SHIBU SOBHANAN Vs. STATE OF KERALA	November 28, 2006
SHIBU VELAPPAN Vs. STATE OF KERALA	November 28, 2006
SHIJU STEPHEN FERNANDEZ Vs. SUB INSPECTOR OF POLICE	February 14, 2006
SHIMA KUTTAPPAN Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT	August 29, 2006
SHINE GEORGE Vs. STATE OF KERALA	December 4, 2006
SHINOY SUKUMARAN Vs. STATE OF KERALA	November 27, 2006
SHONEY SANIL Vs. COASTAL FOUNDATIONS P LTD	February 1, 2006
SHOUKATHALI Vs. DISTRICT COLLECTOR	November 17, 2006
SHYAPPINEESH GOPI Vs. SUB INSPECTOR OF POLICE	December 14, 2006
SHYJAN SHAHUL HAMEED Vs. STATE OF KERALA	December 4, 2006
SIBISH M Vs. STATE OF KERALA	December 7, 2006
SIBY JOSE Vs. TAX RECOVERY OFFICER	March 9, 2006
SIDDIQUE Vs. DISTRICT COLLECTOR	August 22, 2006
SIDDIQUE M S Vs. DISTRICT COLLECTOR	August 3, 2006
SIDHARDHAN Vs. PRASANNAN	January 24, 2006
SIDHARTHAN Vs. PRAVEEN CHANDRAN	August 10, 2006
SIDIQUE MOIDEEN KOYA Vs. STATE OF KERALA	December 14, 2006
SIJESH NARAYANAN Vs. STATE OF KERALA	December 5, 2006
SIJO E THOMAS Vs. STATE OF KERALA	October 20, 2006
SIJOMON CHACKO Vs. STATE OF KERALA	March 22, 2006
SILK FAB EXPORTS Vs. COMMISSIONER OF INCOME TAX	October 30, 2006
SILVER STORM AMUSEMENT PARKS PVT. LTD. Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND, THRISSUR AND ANOTHER	January 25, 2006
SIMON JOSEPHIA Vs. STATE OF KERALA	November 27, 2006
SINDHU Vs. COMMISSIONER OF ENTRANCE EXAMINATION	April 5, 2006
SINDHU C K Vs. STATE OF KERALA	November 22, 2006
SINDHU K G Vs. KUMARANALLUR GRAMA PANCHAYAT	December 6, 2006
SIRAJ S M SAJID MANZIL Vs. DISTRICT COLLECTOR	December 5, 2006
SIRAJUDHEEN Vs. SUB INSPECTOR OF POLICE	December 12, 2006
SISAN C SABU BHAVAN Vs. KERALA STATE FINANCIAL ENTERPRISES	December 6, 2006
SIVAKUMAR SREEKANDAN NAIR Vs. STATE OF KERALA	November 28, 2006
SIVAN Vs. STATE OF KERALA	December 13, 2006
SOBHA N C Vs. MAHILAMANI P N	December 13, 2006
SOCIETY OF MARINE BIOLOGISTS Vs. STATE OF KERALA	November 21, 2006
SOMAN Vs. PATHANAPURAM GRAMA PANCHAYATH	November 29, 2006
SOMAN NAIR RAGHAVA KURUP Vs. STATE OF KERALA	November 27, 2006
SOMANATHAN AND SREERANGAM Vs. N K RAGHAVAN	November 27, 2006
SOMARAJAN J Vs. KULASEKHARAPURAM GRAMA PANCHAYAT	December 13, 2006
SOMEEK SASI Vs. STATE OF KERALA	December 4, 2006
SONY THOMAS Vs. MURUKESAN	October 17, 2006
SOPAKUMAR VELLAPPAN PILLAI Vs. STATE OF KERALA	December 7, 2006
SPECIAL TAHSILDAR RR KANAYANNUR TALUK Vs. VASU	August 24, 2006
SREE GOKULAM EDUCATIONAL AND MEDICAL TRUST Vs. TAHSILDAR	October 26, 2006
SREE SWYAM PRAKASH ASHRAMAM Vs. N GOPALA PILLAI	May 9, 2006
SREE VENKATADESWARA ENTERPRISES Vs. G RAJASEKHARAN NAIR	August 3, 2006
SREEDHARAN PALAKKAL Vs. STATE OF KERALA	December 4, 2006
SREEJITH Vs. INTELLIGENCE OFFICER	March 16, 2006
SREEJITH ALIAS UNNI Vs. STATE OF KERALA	December 26, 2006
SREEJITH UNNI Vs. STATE OF KERALA	November 28, 2006
SREEKALA Vs. D E O ALLEPPEY	June 28, 2006
SREEKUMAR Vs. STATE OF KERALA	April 20, 2006
SREEKUMAR ALIAS CURRENT KUTTAN Vs. STATE OF KERALA	December 12, 2006
SREEKUMAR BHASKARAN PILLAI Vs. SURESH	November 30, 2006
SREEKUMAR P R Vs. STATE OF KERALA	December 8, 2006
SREENIVASAN M KRISHNAGURUKKAL Vs. KERALA STATE ELECTRICITY BOARD	December 5, 2006
SREEVALLABHAN Vs. P V SHAJI	November 30, 2006
SRINIVAS FINE ARTS P LTD Vs. ASSISTANT COMMISSIONER ASSMT II SPECIAL CIRCLE II	April 3, 2006
ST MARY OF LEUCA ENGLISH MEDIUM SCHOOL Vs. DEPUTY DIRECTOR OF PANCHAYAT	August 2, 2006
ST THOMAS MISSIONS HOSPITAL REP Vs. STATE OF KERALA REP	December 19, 2006
STARLINE AGENCIES Vs. R B AGENCIES	March 8, 2006
STATE BANK OF INDIA OVERSEAS Vs. STATE OF KERALA	October 30, 2006
STATE OF KERALA Vs. ALEXANDER MATHEW	November 14, 2006
STATE OF KERALA Vs. ATHULYA LIQUORS ARRACK CONTRACTORS	October 17, 2006
STATE OF KERALA Vs. EXCISE INSPECTOR	November 27, 2006
STATE OF KERALA Vs. GOPALAKRISHNA PILLAI	December 13, 2006
STATE OF KERALA Vs. VELAYUDHAN PILLAI REGHUVARAN NAIR	December 7, 2006
STATE OF KERALA Vs. MATHUNNI MATHEW AND SONS KEROSENE WHOLESALE DEALERS	December 21, 2006
STATE OF KERALA Vs. UNIVERSAL ENTERPRISES CALICUT	December 21, 2006
STATE OF KERALA Vs. PEOPLES FORUM FOR NATURAL JUSTICE	October 6, 2006
STATE OF KERALA Vs. K. P. THANKAPPAN NADAR	August 8, 2006
STATE OF KERALA Vs. DAISY K. V.	August 18, 2006
STATE OF KERALA Vs. VAZHAKKALA AGENCIES	March 9, 2006
STATE OF KERALA Vs. DECCAN INDUSTRIES	March 1, 2006
STATE OF KERALA Vs. VIJI	April 5, 2006
STATE OF KERALA Vs. A M SHAHID	April 3, 2006
STATE OF KERALA Vs. ANCY PHILIP	January 31, 2006
STATE OF KERALA Vs. VALIYAKULANGARA HARDWARES	February 10, 2006
STATE OF KERALA Vs. SCHEDULED CASTE SCHEDULED TRIBE	January 5, 2006
STATE OF KERALA Vs. SUJA KUMARI S KARUKASSERIL HOUSE	January 16, 2006
STATE OF KERALA Vs. MARINE TRADE LINKS	August 8, 2006
STATE OF KERALA Vs. STERLING FRAM RESEARCH	August 7, 2006
STATE OF KERALA Vs. ROSEN FISHERIES MARATHOKARA	July 13, 2006
STATE OF KERALA Vs. COCHIN SHIPYARD LTD	June 30, 2006
STATE OF KERALA Vs. HOTEL SABRINA BAR ATTACHED	August 24, 2006
STATE OF KERALA Vs. ABOOBACKER	August 24, 2006
STATE OF KERALA Vs. K P PADMANABHA PADA NAIR AND SONS	August 22, 2006
STATE OF KERALA Vs. SAJ FLIGHT SERVICES P LIMITED	August 25, 2006
STATE OF KERALA Vs. DAISY K V	August 25, 2006
STATE OF KERALA Vs. M A SUBAIDA BEGUM	September 11, 2006
STATE OF KERALA Vs. PRASANNA VIJAYARAGHAVAN THIRUVANANTHAPURAM	September 25, 2006
STATE OF KERALA REP Vs. THRESSIAMMA SKARIAH ELANTHOOR	October 3, 2006
STATE OF KERALA REP Vs. BHANUMATHY	August 7, 2006
STELLA PAUL Vs. K F PETER	December 7, 2006
SUB REGISTRAR KULATHUPUZHA Vs. N V SHAMLA	November 21, 2006
SUBAIDA K Vs. STATE OF KERALA	December 4, 2006
SUBAIDA THAHA Vs. LORD KRISHNA BANK LTD	November 20, 2006
SUBAIR Vs. STATE OF KERALA	November 27, 2006
SUBEESH SURENDRAN Vs. STATE OF KERALA	December 26, 2006
SUBHASH Vs. JOSE P THOMAS	December 7, 2006
SUDARASAN Vs. SUMATHI	July 6, 2006
SUDHAKAR S MENON Vs. SUB INSPCTOR OF POLICE	December 13, 2006
SUDHAKARA MENON Vs. INTELLIGENCE OFFICER	March 28, 2006
SUDHEESH Vs. STATE OF KERALA	April 24, 2006
SUDHEESH M S Vs. STATE OF KERALA	December 7, 2006
SUGATHAN Vs. SHAHUL HAMEED	August 17, 2006
SUGUNAN C K Vs. STATE OF KERALA	November 27, 2006
SUJITH Vs. STATE OF KERALA	December 26, 2006
SULOCHANA Vs. STATE OF KERALA	November 28, 2006
SUNDARAM Vs. PALAKKAD MUNICIPALITY	September 27, 2006
SUNDARAN Vs. REJI	November 29, 2006
SUNDARESAN NAIR Vs. S KRISHNANKUTTY NAIR	June 15, 2006
SUNI K BARMAN HOTEL PICNI MANJERI Vs. STATE OF KERALA	February 16, 2006
SUNIL K B Vs. CIRCLE INSPECTOR OF POLICE	December 14, 2006
SUNIL KUMAR Vs. JALAJA	December 5, 2006
SUNIL KUMAR Vs. STATE OF KERALA	April 24, 2006
SUNIL KUMAR Vs. RAJENDRA PILLAI	September 29, 2006
SUNIL MUTHUSWAMY PANIKKER Vs. STATE OF KERALA	December 13, 2006
SUNIL RAJAN Vs. PAZHAMADAM FINANCE P LTD	February 28, 2006
SUNILKUMAR V P Vs. STATE OF KERALA	November 28, 2006
SUNITHA NARAYANAN Vs. STATE OF KERALA	December 4, 2006
SUNNY JOHN Vs. STATE OF KERALA	December 18, 2006
SUO MOTU Vs. STATE OF KERALA	November 6, 2006
SUPPLY HOUSE Vs. ULLAS PROPRITOR BRIGHT AGENCIES	May 30, 2006
SUPRABHA Vs. K K SIVARAMAN	January 25, 2006
SUPREME FINANCE CORPORATION Vs. P S GEORGE	July 19, 2006
SUPREME FINANCE CORPORATION Vs. GEORGE	July 18, 2006
SURENDRAN ALIAS SUR BALAKRISHNAN Vs. STATE OF KERALA	December 11, 2006
SURESH Vs. STATE OF KERALA	May 24, 2006
SURESH Vs. STATE OF KERALA	April 20, 2006
SURESH Vs. NIDISH TRADING COMPANY	August 21, 2006
SURESH BABU Vs. V P LEELA	August 11, 2006
SURESH KRISHNANKUTTY NAIR Vs. COMMISSIONER HR AND CE DEPARTMENT	November 24, 2006
SURESH KUMAR G Vs. STATE OF KERALA	November 28, 2006
SURESH KUMAR GOPINADHAN Vs. STATE OF KERALA	December 15, 2006
SURESH KUMAR RAJESH MANDIRAM Vs. GOPINATHAN PILLAI AND RAVI NILAYAM	November 17, 2006
SURESHKUMAR THANKAPPAN PILLAI Vs. STATE OF KERALA	December 1, 2006
SUROOP Vs. STATE OF KERALA	October 25, 2006
SUSEELA NAIR Vs. SUB REGISTRAR	August 2, 2006
SWAMINATHAN Vs. INDIRA FINANCE	February 23, 2006
SWARNA PRABHA Vs. REGIONAL TRANSPORT AUTHORITY	October 4, 2006
SWEET O SOUR Vs. STATE OF KERALA	October 30, 2006
SYNTHITE INDUSTRIAL CHEMICALS LTD Vs. STATE OF KERALA	August 31, 2006
T A ABDUL AZEEZ Vs. KERALA STATE ELECTION COMMISSION	August 25, 2006
T ALI YOUSUF Vs. MULLORKARA GRAMA PANCHAYATH	November 28, 2006
T C JOSEPH Vs. STATE OF KERALA	November 29, 2006
T C SREEJITH Vs. INTELLIGENCE OFFICER I	November 29, 2006
T GOPALAKRISHNAN BHAT Vs. CHAIRMAN	January 24, 2006
T K ABDULLA Vs. SUBAIDA	July 13, 2006
T K BARATHY Vs. PRINCIPAL SECRETARY TO GOVERNMENT FINANCE PENSION DEPARTMENT SECRETARIAT	March 20, 2006
T K KUTTAPPAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION	December 4, 2006
T K MOIDU HAJI Vs. KONNAPALARKANDY MARIYAM	June 2, 2006
T K SUSEELAN Vs. STATE OF KERALA	October 20, 2006
T M SAINABA Vs. UNION OF INDIA	January 16, 2006
T MANI Vs. STATE OF KERALA	October 17, 2006
T MANIKANDAN Vs. STATE OF KERALA	October 10, 2006
T MOHANAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES	October 17, 2006
T MURALEEDHARAN Vs. C P VIJAYALAKSHMI	July 18, 2006
T N UNNIKRISHNAN Vs. T K RAMANKUTTY	May 30, 2006
T P ASHRAF Vs. FOUSIA M	September 19, 2006
T P MOOSAKUTTY Vs. VALANCHERRY GRAMA PANCHAYATH	April 20, 2006
T P MURALEEDHARAN Vs. STATE OF KERALA	November 24, 2006
T P SASIDHARAN S/O JANKI Vs. VYAPARAVIJAYAM TRADERS AND AGENCIES; STATE OF KERALA	October 3, 2006
T R JAYAPRAKASH RAMAKRISHNA Vs. UNION OF INDIA	December 4, 2006
T RADHA Vs. DIRECTOR OF PANCHAYATH	December 4, 2006
T RAJAN Vs. KOTAK SECURITIES LTD	October 18, 2006
T RAJENDRAN NAIR Vs. STATE OF KERALA	November 17, 2006
T S PRASAD Vs. SECRETARY ALUVA MUNICIPALITY	November 24, 2006
T S SAIFUDDIN Vs. STATE OF KERALA REP	July 19, 2006
T S VISWANATHAN Vs. STATE OF KERALA	June 7, 2006
T SASIKUMAR Vs. STATE OF KERALA	December 4, 2006
T SHANAVAS Vs. STATE OF KERALA	December 1, 2006
T SURESH BABU Vs. MANJERI MUNICIPALITY	December 1, 2006
T T CHAKKUNNY Vs. K N CHITHAMBARAN	December 6, 2006
T T KRISHNAKUMAR SENIOR MEDICAL OFFICER SPECIALIST Vs. STATE OF KERALA	February 13, 2006
T V ALIYAS Vs. A ABOOBACKER	July 14, 2006
T V KURIAN Vs. STATE OF KERALA	February 1, 2006
T V LEELAMMA Vs. MAHATMA GANDHI UNIVERSITY	November 29, 2006
T VISWAMBHARAN PILLAI Vs. FOOD INSPECTOR KOLLAM	June 7, 2006
T. SREERAMACHANDRAN Vs. NATIONAL SMALL INDUSTRIES CORPORATION AND	October 16, 2006
T.A. ABDUL KHADER Vs. COMMISSIONER OF WEALTH TAX	October 16, 2006
T.C. EAPEN Vs. COMMISSIONER OF INCOME TAX	July 6, 2006
TAHIRA ABDURAHIMAN MUSLIAR Vs. HARIS K	December 14, 2006
TAMILNADU MERCHANTILE BANK Vs. N. POULOSE	December 13, 2006
TATA TEA LIMITED REGIONAL OFFICE Vs. SECRETARY NATIONAL UNION OF PLANTATION	November 29, 2006
THACHANCHALIL MANOJ KUMAR Vs. K SREEDHARAN	December 5, 2006
THAHAKOYA MUHAMMEDKUNJU Vs. SUB INSPECTOR OF POLICE	December 12, 2006
THALIATH AND CYRILS JEWELLERS Vs. SALES TAX OFFICER	March 30, 2006
THAMPI ACHARY Vs. STATE OF KERALA	December 12, 2006
THANDAKUTTY Vs. SUB DIVISIONAL MAGISTRATE	December 5, 2006
THANGAVELU Vs. STATE OF KERALA	December 20, 2006
THANKAMMA Vs. JOHN GOVT SERVANT	March 8, 2006
THANKAMMA Vs. STATE OF KERALA	August 8, 2006
THANKAMMA JACOB Vs. DISTRICT EXECUTIVE OFFICER	November 30, 2006
THANKAMMA JOHNSON Vs. STATE OF KERALA	October 18, 2006
THANKAMMAL RETHNAMMAL Vs. KRISHNA ACHARI SASIDHARAN ACHARI	May 31, 2006
THANKAPPAN Vs. STATE OF KERALA	December 13, 2006
THANUJA SUNDERDAS Vs. SISIRKUMAR RAJ	July 17, 2006
THARAMMEL IBRAHIM ABOOBACKER Vs. STATE OF KERALA	November 27, 2006
THAYYIL ENTERPRISES Vs. INCOME TAX OFFICER	February 21, 2006
THEKKAN MOHAMMED Vs. STATE OF KERALA	November 30, 2006
THEODORE THILAK Vs. PARAVOOR MUNICIPALITY	November 23, 2006
THIRUMBADI RUBBER CO LTD Vs. JT CIT (ASST )	June 29, 2006
THIRUVALLA EAST CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES	October 27, 2006
THIRUVANANTHAPURAM TALUK TAXI DRIVERS Vs. STATE OF KERALA	February 21, 2006
THOMAS Vs. STATE OF KERALA	June 8, 2006
THOMAS ALIAS SABU VARGHESE Vs. MINI THOMAS	December 13, 2006
THOMAS ANTHONY Vs. FLORANCE GEORGE	July 27, 2006
THOMAS DEVASSIA Vs. KOZHIKODE PRIMARY CO OPERATIVE	December 13, 2006
THOMAS MATHEW Vs. STATE OF KERALA	December 15, 2006
THOMAS P JOSEPH Vs. HIGH COURT OF KERALA	December 20, 2006
THOMAS PAUL Vs. STATE OF KERALA	October 26, 2006
THOMAS V JOHN ALIAS ROY Vs. P C JOSEPH	November 21, 2006
THOMAS VARKEY Vs. S I OF POLICE	November 30, 2006
THOMAS VARKEY Vs. STATE OF KERALA	July 25, 2006
THORAYIL JUMA MASJID M COMMITTEE Vs. WAKF BOARD	September 28, 2006
THRASSIYIL SUNIL Vs. STATE OF KERALA	January 15, 2006
THRESSIA Vs. K S E B	March 8, 2006
THRESSIAMMA L CHIRAYIL Vs. STATE OF KERALA	December 18, 2006
THRISSUR MUNICIPAL CORPORATION Vs. UMMER KOYA HAJI	August 1, 2006
THULASI Vs. SALIMKUMAR	December 7, 2006
TITAN INDUSTRIES Vs. STATE OF KERALA	August 23, 2006
TIYARCEE TILES Vs. ADDL SALES TAX OFFICER DEPT OF COMMERCIAL TAXES	July 13, 2006
TOM THOMAS Vs. ABDUL LATHIEF	August 11, 2006
TOMY PETER ALIAS A P THOMAS Vs. STATE OF KERALA	August 4, 2006
TRAVANCORE CEMENTS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	September 1, 2006
TRAVANCORE SUGARS AND CHEMICALS LIMITED Vs. DEPUTY COMMISSIONER OF INCOMETAX ASSMT	June 23, 2006
TULSEEDHARAN NAIR Vs. STATE OF KERALA	July 14, 2006
U S SAJEEV Vs. STATE OF KERALA	November 24, 2006
UDAYAN Vs. STATE OF KERALA	December 13, 2006
UMESH CHALLIYIL Vs. RAJENDRAN	December 6, 2006
UMMERKUTTY KUNHIMOIDEENKUTTY Vs. STATE OF KERALA	December 14, 2006
UNION OF INDIA Vs. V. GOPALAKRISHNAN	October 18, 2006
UNION OF INDIA Vs. R RAJAGOPALAN DEPUTY DIRECTOR OF INCOME TAX INV II	July 21, 2006
UNION OF INDIA Vs. PUTHUMKARA MAMMOOTTY	January 27, 2006
UNION OF INDIA Vs. B RAMAKRISHNA PILLAI	September 12, 2006
UNITED INDIA INSURANCE CO LTD Vs. RUKIYA	July 7, 2006
UNITED INDIA INSURANCE CO LTD Vs. SURESH	April 7, 2006
UNITED INDIA INSURANCE CO LTD Vs. BIJU APREM	November 20, 2006
UNITED INDIA INSURANCE CO LTD Vs. BINDU	December 1, 2006
UNITED INDIA INSURANCE COMPANY LIMITED Vs. T M MOIDEEN	December 1, 2006
UNIVERSITY OF KERALA Vs. KIRAN GOPALAKRISHNAN	December 19, 2006
UNNI ALIAS JAYKUMAR Vs. STATE OF KERALA	June 16, 2006
UNNI ALIAS ULLAS KUMAR Vs. STATE OF KERALA	November 29, 2006
UNNIKRISHNAN Vs. THENNGUM PALLIYIL VALSA THOMAS	January 24, 2006
UNNIKRISHNAN NARAYANAN Vs. STATE OF KERALA	December 7, 2006
UNNIMADHAVAN NAIR ALATHUR TALUK Vs. SREENARAYANA INVESTMENT	January 13, 2006
UNUS MUHAMMED Vs. STATE OF KERALA	December 10, 2006
USHA Vs. INDIRA	October 9, 2006
USMAN Vs. BADARUNISA	November 2, 2006
V A JOSE Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	December 18, 2006
V ABIN Vs. PARAPPANANGADI REGIONAL HOUSING	October 11, 2006
V C JOSEPH Vs. K T THOMAS	November 30, 2006
V C MOIDEEN KOYA ASSISTANT ENGINEER Vs. S B SAJEEV	August 23, 2006
V C MUBASHEER Vs. STATE OF KERALA	December 8, 2006
V GEETHA Vs. SARADA	February 28, 2006
V GEORGE Vs. STATE OF KERALA	December 13, 2006
V K GEMINI Vs. CHANDRAN	July 14, 2006
V K GIREENDRAN Vs. STATE OF KERALA	January 4, 2006
V K RAGHAVAN Vs. COMMISSIONER FOR WORKMEN S COMPENSATION	December 13, 2006
V K SOMAN ACHARI Vs. SABU JACOB	September 27, 2006
V KANNAN Vs. S I OF POLICE	December 26, 2006
V KANNAN Vs. KASARGODE DISTRICT CO OPERATIVE	December 1, 2006
V M GOPAKUMAR Vs. ZAMORIAN RAJA OF CALICUT MANAGING TRUSTEE	March 24, 2006
V M KHALID Vs. STATE OF KERALA	June 23, 2006
V M THOMAS ALIAS SONY Vs. REVENUE DIVISIONAL OFFICER	December 8, 2006
V P KUNHAMMAD Vs. STATE BANK OF INDIA	December 1, 2006
V P PAULSON Vs. ASST EXCISE COMMISSIONER THRISSUR	November 6, 2006
V P RAJAPPAN NAIR Vs. DISTRICT COLLECTOR	November 23, 2006
V P SAYED ALAVI ALIAS SAYED HAJI Vs. STATE OF KERALA	December 13, 2006
V P SUSEELA NAIR Vs. SUB REGISTER CHERUPULACHERY	March 21, 2006
V R JAYASANKAR Vs. K G DHARMAN	October 26, 2006
V R SIVARAMAKRISHNAN Vs. KERALA FINANCIAL CORPORATION	November 29, 2006
V RESHMI Vs. UNIVERSITY OF KERALA	August 25, 2006
V S CHANDRA BABU Vs. STATE OF KERALA	November 28, 2006
V S INDU Vs. STATE OF KERALA	July 27, 2006
V S SAJEEV KUMAR Vs. NATIONAL INSURANCE COMPANY LTD	December 13, 2006
V SEETHALEKSHMI Vs. STATE OF KERALA	November 17, 2006
V T JOSEPH Vs. STATE OF KERALA	November 24, 2006
V T MARY Vs. KUZHUR SERVICE CO-OPERATIVE BANK LTD	January 3, 2006
V V BABU ALIAS VEERAPPAN BABU Vs. STATE OF KERALA	December 12, 2006
V VELAYUDHAN NAIR Vs. KALLYANIKUTTY AMMA	January 24, 2006
V VIJAYAKUMAR APPU NAIR Vs. CIRCLE INSPECTOR OF POLICE	December 5, 2006
V. K. SATHYAN Vs. STATE OF KERALA	February 16, 2006
V. K. SUBRAMANYAN Vs. STATE OF KERALA	November 28, 2006
VALAPATTANAM GRAMA PANCHAYAT Vs. V V NARAYANAN	November 29, 2006
VALLEY ESTATES Vs. COMMISSIONER OF COMMERCIAL TAXES	August 10, 2006
VALSALA BAI Vs. STATE OF KERALA	February 15, 2006
VALSALA T M Vs. KERALA STATE CO-OPERATIVE EMPLOYEES	November 23, 2006
VARGHESE Vs. SAJEEVAN	November 29, 2006
VARGHESE Vs. STATE OF KERALA	November 29, 2006
VARGHESE Vs. CHIEF SECRETARY	January 17, 2006
VARGHESE Vs. PADAPPU KSHEEROLPADAKA SAHAKARANA SANGHAM LTD	February 24, 2006
VARGHESE MATHEW Vs. STATE OF KERALA	October 12, 2006
VARGHESE T P PAILY Vs. DISTRICT COLLECTOR ERNAKULAM	November 24, 2006
VARKEY THOMAS NJAVALLYKOONAMTHANANTH Vs. KERALA STATE HOUSING BOARD	November 29, 2006
VAS PHARMACEUTICALS INDIA LTD Vs. STATE OF KERALA REP	September 1, 2006
VASANTHA S SADALAYAM Vs. THIRUVANANTHAPURAM DISTRICT	November 24, 2006
VASANTHAKUMARI Vs. STATE OF KERALA	December 1, 2006
VASUDEVAN Vs. STATE OF KERALA	May 24, 2006
VASUDEVAN CHITHIRAN Vs. STATE OF KERALA	December 6, 2006
VASUDEVAN RADHAKRISHNAN Vs. VASUDEVAN ACHARI	July 14, 2006
VENUGOPAL Vs. SUB INSPECTOR OF POLICE	December 18, 2006
VICTORIA MATHEW Vs. OMANAKUNJU AMRITHA RAJAKUMARI	October 31, 2006
VIDYANANDAN SANKUNNI Vs. STATE OF KERALA	December 26, 2006
VIDYODAYA TRUST Vs. MOHAN PRASAD	December 15, 2006
VIJAYACHANDRAN K K Vs. SUPERINTENDENT OF POLICE CBI-SPE	September 29, 2006
VIJAYAKUMAR Vs. STATE OF KERALA	June 14, 2006
VIJAYAKUMAR Vs. KERALA CO OPERATIVE TRIBUNAL	December 4, 2006
VIJAYAKUMAR Vs. STATE OF KERALA	December 4, 2006
VIJAYAKUMARAN VELAYUDHAN Vs. STATE OF KERALA	November 21, 2006
VIJAYAKUMARI ALIAS CHINNAMMA Vs. M MADHAVAN	November 29, 2006
VIJAYAN Vs. STATE OF KERALA	November 29, 2006
VIKRAMAN Vs. STATE OF KERALA	November 23, 2006
VIMALA RAVINDRANATH Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY	May 24, 2006
VINAYA NAIR Vs. CORPORATION OF KOCHI	February 27, 2006
VINCENT AUGUSTINE Vs. INSTITUTE OF HUMAN RESOURCES	November 30, 2006
VINOD Vs. EXCISE INSPECTOR	December 26, 2006
VINODINI Vs. GOPINATHAN	April 5, 2006
VINU N Vs. STATE OF KERALA	December 6, 2006
VISHALA KOCHI KUDIVELLA SAMARAKSHANA SAMITHI Vs. STATE OF KERALA	February 20, 2006
VISHALAKSHI Vs. BANK OF INDIA	April 6, 2006
VISHNU Vs. K S F E	November 17, 2006
VISWAKUMAR APPUKUTTAN PILLAI Vs. STATE OF KERALA	December 4, 2006
VISWANATHAN Vs. JOHNY PETER	November 29, 2006
VIVEK Vs. STATE OF KERALA	December 4, 2006
VT BAIJU GOPALAKURUP Vs. KERALA STATE CO-OPERATIVE BANK LTD	November 23, 2006
WELFARE FUND INSPECTOR Vs. JAYA	June 13, 2006
WEST COAST INDUSTRIAL GASES LTD Vs. HINDUSTAN LEVER LTD	November 27, 2006
WEST COST INDUSTRIAL GASES LTD Vs. STATE OF KERALA	August 22, 2006
WEST QUILON SERVICE COOPERATIVE BANK LTD Vs. STATE OF KERALA	August 4, 2006
WESTFORT HI-TECH HOSPITAL LTD Vs. V S KRISHNAN	November 14, 2006
WINDSOR CASTLE Vs. COMMERCIAL TAX OFFICER	November 20, 2006
XAVIER WILLIAM Vs. MARADU GRAMA PANCHAYATH	December 15, 2006
YENTRE FOR WATER RESOURCES DEVELOPMENT Vs. STATE OF KERALA	November 21, 2006
YESODHARAN KRISHNAN Vs. STATE OF KERALA	December 11, 2006
YESUDAS NANU Vs. SUB INSPECTOR OF POLICE	December 7, 2006
YOHANNAN KURIAKOSE Vs. STATE OF KERALA	January 18, 2006
YOUSAF K A Vs. STATE OF KERALA	December 11, 2006
ZAKIR HUSSAIN T Vs. STATE OF KERALA	November 28, 2006
ZEENA JOMON JOSE BROTHERS GOLD SUPER MARKET Vs. COMMISSIONER OF COMMERCIAL TAXES THIRUVANANTHAPURAM	October 25, 2006
ZEENATH K V Vs. KADEEJA	October 11, 2006

Year 2006 of HIGH COURT OF KERALA

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