|
-G SESU NAIK Vs. DISTRICT JUDGE
|
August 5, 2005 |
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A C ANNAMMA Vs. STATE OF KERALA
|
December 7, 2005 |
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A C PARTHAN Vs. NAYARAMBALAM GRAMA PANCHAYATH
|
December 16, 2005 |
|
A H PHIROSKHAN Vs. A H JABBAR
|
November 5, 2005 |
|
A K MANJU Vs. STATE OF KERALA
|
January 4, 2005 |
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A M SAINALABDEEN MUSALIAR Vs. COMMISSIONER OF INCOME TAX
|
October 6, 2005 |
|
A P ABOOBACKER MUSALIAR Vs. INSPECTOR OF POLICE CBI
|
September 8, 2005 |
|
A P GOPINATHAN Vs. STATE
|
June 17, 2005 |
|
A P ISMAIL ANWAR TRADERS Vs. STATE OF KERALA
|
July 20, 2005 |
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A R AYYAPPAN PILLAI Vs. MOHANA CHANDRAN PILLAI
|
June 22, 2005 |
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A RAJENDRA PANICKER Vs. KERALA STATE WAREHOUSING CORPORATION
|
August 11, 2005 |
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A SASIDHARAN Vs. UNION OF INDIA
|
September 23, 2005 |
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A SASISEKHARAN NAIR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 1, 2005 |
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A SHAHNAZ Vs. STATE OF KERALA
|
June 14, 2005 |
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A SIVANKUTTY NAIR Vs. SECRETARY TO GOVT
|
June 2, 2005 |
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ABDUL GAFOOR Vs. ABDULLA
|
October 6, 2005 |
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ABDUL JALEEL Vs. STATE OF KERALA
|
July 1, 2005 |
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ABDUL NAZAR Vs. MARIAM BEEVI
|
February 9, 2005 |
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ABDUL RAFFAR Vs. SUPERINTENDENT CENTRAL PRISON
|
March 29, 2005 |
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ABDUL RAHMAN Vs. STATE OF KERALA
|
April 26, 2005 |
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ABDUL RUSSAK Vs. CHERANALLOOR GRAMA PANCHAYAT
|
June 30, 2005 |
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ABDUL RUSSAK Vs. CHERANELLOOR GRAMA PANCHAYATH
|
August 8, 2005 |
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ABDURAHIMAN Vs. EXCISE INSPECTOR
|
December 9, 2005 |
|
ABDUSSALAM Vs. BHASKARAN
|
March 11, 2005 |
|
ABHAYA A SOCIETY Vs. J A RAHEEM
|
May 26, 2005 |
|
ABOOBACKER Vs. PUNJAB NATIONAL BANK
|
January 27, 2005 |
|
ABOOSA Vs. ASHRAF
|
November 11, 2005 |
|
ABRAHAM CHACKO Vs. ADDL SALES TAX OFFICER
|
November 9, 2005 |
|
ABRAHAM CHACKO Vs. SALES TAX OFFICER
|
September 9, 2005 |
|
ACCOUNTANT GENERAL Vs. SHYSON GEORGE
|
March 1, 2005 |
|
ACHARAPARAMBATH PRADEEPAN Vs. STATE OF KERALA
|
July 27, 2005 |
|
AHAMMED Vs. KRISHNALAL
|
May 27, 2005 |
|
AIYSHABI Vs. UNION OF INDIA
|
August 10, 2005 |
|
AJITH Vs. STATE OF KERALA
|
February 1, 2005 |
|
AJITHA Vs. STATE OF KERALA
|
November 28, 2005 |
|
AL AHLI BANK OF KUWAIT Vs. ARABIAN VICTORY
|
December 8, 2005 |
|
ALEXANDER Vs. CBI
|
April 7, 2005 |
|
ALI Vs. STATE OF KERALA
|
December 7, 2005 |
|
ALIKUTTY PALATHINKAL Vs. INFANT JESUS CHURCH
|
February 25, 2005 |
|
ALIYATHAMMADA BEETHATHABIYYAPPURA MURTHUKOYA Vs. PATTAKKAL CHERIYAKOYA
|
August 12, 2005 |
|
ALL INDIA HANDLOOM FABRICS MARKETING CO-OPERATIVE SOCIETY Vs. MATHEW
|
January 12, 2005 |
|
ALL KERALA DOCUMENT WRITERS AND SCRIBES ASSOCIATION Vs. STATE OF KERALA
|
June 14, 2005 |
|
ALUMINIUM INDUSTRIES LTD Vs. STATE OF KERALA
|
January 24, 2005 |
|
AMEENA ENTERPRISES CHANDIROOR Vs. COMMISSIONER OF INCOME TAX COCHIN
|
February 4, 2005 |
|
AMINA Vs. KUNJUBAWA
|
October 18, 2005 |
|
AMLAPPURAM DISTRICT PARALLEL COLLEGE ASSOCIATION Vs. UNION OF INDIA
|
August 31, 2005 |
|
AMMINI JOSEPH Vs. KERALA STATE ELECTRICITY BOARD
|
January 5, 2005 |
|
ANASWARA OFFSET PRIVATE LTD Vs. STATE OF KERALA
|
January 6, 2005 |
|
ANGAMALY CHITTY FUND PVT LTD Vs. K D GEORGE
|
June 20, 2005 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
June 17, 2005 |
|
ANIL KUMAR K Vs. STATE OF KERALA
|
June 3, 2005 |
|
ANIL RAJ Vs. INTEGRATED FINANCE CO LTD
|
January 4, 2005 |
|
ANNAI JAYABHARATHI Vs. DEBT RECOVERY TRIBUNAL
|
February 9, 2005 |
|
ANNAMMA Vs. STATE OF KERALA
|
February 7, 2005 |
|
ANNANTHAKRISHNAN ACHARY RADHAKRISHNAN DIED Vs. GOWRYKUTTY KUNJAMMA
|
June 2, 2005 |
|
ANNIE FRANCIS Vs. D EO ALUVA
|
June 23, 2005 |
|
ANSWARA TRADERS Vs. SALES TAX OFFICER AND ANR
|
June 30, 2005 |
|
ANTHOOSONS AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
|
December 22, 2005 |
|
ANTONY C C Vs. P S RANA
|
February 16, 2005 |
|
ANTONY DEVASSIA & ANOTHER Vs. STATE OF KERALA
|
January 31, 2005 |
|
ANTONY'S EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNION OF INDIA
|
August 31, 2005 |
|
ARAVINDAKSHA KURUP Vs. REGHUNATHAN PILLAI
|
August 11, 2005 |
|
ARUMUGHAM Vs. R LEENA
|
June 1, 2005 |
|
ARUMUGHAN PILLAI Vs. STATE OF KERALA
|
June 17, 2005 |
|
ARYAKKAMDY SUKUMARAN Vs. STATE OF KERALA
|
November 16, 2005 |
|
ASHISH KAPUR Vs. FOREST OFFICER
|
February 24, 2005 |
|
ASKAR ALI Vs. STATE OF KERALA
|
February 10, 2005 |
|
ASOKAN Vs. LAW SECRETARY
|
November 28, 2005 |
|
ASSISTANT COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA PODUVAL
|
October 20, 2005 |
|
ASST EXE ENGINEER ELECTRICAL MAJOR Vs. JOHN P STEPHEN
|
September 5, 2005 |
|
AUGUSTINE Vs. THANKAMMA THOMAS
|
September 30, 2005 |
|
AUGUSTIONS Vs. JOSEPH
|
April 6, 2005 |
|
AYYAPPAN ALIAS APPU Vs. STATE OF KERALA
|
October 31, 2005 |
|
B GANESH PRASAD Vs. BOARD OF REVENUE
|
February 8, 2005 |
|
B INDIRA DEVI Vs. COMMISSIONER OF GIFT TAX
|
July 28, 2005 |
|
B JANARDHANAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
|
September 29, 2005 |
|
B PARAMESWARAN NAIR Vs. STATE OF KERALA
|
October 13, 2005 |
|
B UDAYAKUMAR Vs. BOBAN K P
|
February 14, 2005 |
|
BABU Vs. BANUMATHY MENON
|
January 5, 2005 |
|
BABU Vs. STATE OF KERALA
|
January 18, 2005 |
|
BABU Vs. EXCISE INSPECTOR
|
November 4, 2005 |
|
BABU RAJ T Vs. GOVERNMENT OF KERALA
|
March 9, 2005 |
|
BABU SEBASTIAN Vs. ADDITIONAL SALES TAX OFFICER THRISSUR
|
January 6, 2005 |
|
BABURAJ Vs. GOVERNMENT OF KERALA
|
February 9, 2005 |
|
BABY MATHEW & OTHERS Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY & OTHERS
|
February 22, 2005 |
|
BAHULEYAN Vs. MOOSA
|
October 18, 2005 |
|
BAIJUNATH Vs. STATION HOUSE OFFICER
|
March 31, 2005 |
|
BALAKRISHNAN NAIR Vs. GOVT OF KERALA
|
February 22, 2005 |
|
BALASUBRAMANYAN Vs. STATE OF KERALA
|
November 15, 2005 |
|
BANK OF INDIA, ERNAKULAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER AND RECOVERY OFFICER, E.P.F. ORGANISATION, KOCHI AND OTHERS
|
March 28, 2005 |
|
BASHEER Vs. T N RADHAKRISHNAN
|
January 10, 2005 |
|
BASHEER Vs. STATE OF KERALA
|
October 18, 2005 |
|
BENNY SEBASTIAN Vs. STATE OF KERALA
|
May 26, 2005 |
|
BHADRAN Vs. SUNIL KUMAR
|
March 9, 2005 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
|
May 27, 2005 |
|
BHASKARAN NAIR Vs. P CHANDRAMATHIYAMMA
|
December 15, 2005 |
|
BHAVANI SANTHAKUMARI Vs. SAHADEVAN RAVEENDRAN
|
August 3, 2005 |
|
BHAVSINGH D RATHOD Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
February 25, 2005 |
|
BHOOVANACHANDRAN P N Vs. STATE OF KERALA
|
February 9, 2005 |
|
BIJU RAMESH Vs. J P VIJAYAKUMAR
|
February 18, 2005 |
|
BIJU RAMESH Vs. VIJAYAKUMAR
|
February 16, 2005 |
|
BINEESH Vs. STATE OF KERALA
|
November 5, 2005 |
|
C C GEORGE Vs. P C OOMMEN
|
February 7, 2005 |
|
C C JOHN Vs. STATE OF KERALA
|
August 3, 2005 |
|
C K BINDU Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
April 8, 2005 |
|
C K BOBAN Vs. UNION OF INDIA
|
April 29, 2005 |
|
C K JOSHY Vs. UNION OF INDIA
|
March 10, 2005 |
|
C K SUDHAKARAN Vs. INCOME TAX OFFICER
|
September 9, 2005 |
|
C KOYAMU Vs. STATE OF KERALA
|
December 15, 2005 |
|
C M MUHAMMED ISMAIL Vs. MALABAR ENGINEERING CO
|
July 21, 2005 |
|
C R RAMACHANDRAN NAIR Vs. DISTRICT EDUCATIONAL OFFICER
|
December 9, 2005 |
|
C.R. RAMACHANDRAN NAIR Vs. THE DISTRICT EDUCATIONAL OFFICER, KOLLAM & ORS.
|
November 17, 2005 |
|
CAM TRANSPORTS Vs. C SAIDALAVI
|
July 11, 2005 |
|
CANARA WOOD AND VENNEER INDUSTRIES Vs. STATE OF KERALA
|
December 22, 2005 |
|
CARBORUNDUM UNIVERSAL LIMITED Vs. STATE OF KERALA
|
June 16, 2005 |
|
CENTRAL INTELLIGENCE OFFICER Vs. COMMISSION OF INQUIRY MARAD INCIDENTS
|
March 17, 2005 |
|
CHAKOLAS SPINNING AND WEAVING MILLS LIMITED Vs. STATE OF KERALA
|
July 20, 2005 |
|
CHAMI Vs. EXCISE INSPECTOR
|
December 14, 2005 |
|
CHANDRA NAIK Vs. PAIVALIKKE GRAMA PANCHAYAT
|
March 17, 2005 |
|
CHANDRAN Vs. PRAKASHAN
|
June 13, 2005 |
|
CHANDRAN Vs. STATE OF KERALA
|
September 27, 2005 |
|
CHANDRAPRASAD Vs. STATE OF KERALA
|
April 7, 2005 |
|
CHELLAPPAN NAIR Vs. STATE OF KERALA
|
October 18, 2005 |
|
CHEROOTTY O T Vs. PURUSHOTHAMAN
|
January 24, 2005 |
|
CHEROOTTY V Vs. P T RAMANUJAN
|
September 5, 2005 |
|
CHERUPUSHPAM HOSPITAL TRUST Vs. PALA MUNICIPALITY
|
February 24, 2005 |
|
CHERUVANOOR NALLALAM GRAMA PANCHAYATH Vs. KATHALATT RAVI
|
November 8, 2005 |
|
CHIEF ELECTORAL OFFICER Vs. SUNNY JOSEPH
|
September 9, 2005 |
|
CHOICE PLYWOOD INDUSTRIES Vs. STATE OF KERALA
|
December 22, 2005 |
|
CHOISONS Vs. E S I CORPORATION
|
August 10, 2005 |
|
COCHIN CEMENTS LTD Vs. KERALA STATE ELECTRICITY BOARD
|
February 24, 2005 |
|
COCHIN CO-OPERATIVE HOSPITALS SOCIETY LTD Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 30, 2005 |
|
COCHIN PORT TRUST Vs. STATE OF KERALA
|
December 23, 2005 |
|
COCHIN SHIPYARD LTD Vs. IQBAL
|
August 24, 2005 |
|
COCHIN SHIPYARD LTD Vs. INDUSTRIAL TRIBUNAL
|
February 2, 2005 |
|
COCHIN UNIVERSITY OF SCIENCE Vs. JOSEPH JAMES
|
June 30, 2005 |
|
COLLECTOR OF CENTRAL EXCISE Vs. STATE OF KERALA
|
June 13, 2005 |
|
COMMISSIONER OF CUSTOMS Vs. MOTISON€™S INTERNATIONAL
|
February 16, 2005 |
|
COMMISSIONER OF EXCISE Vs. K K GOPIDAS
|
March 31, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. JANATHA CASHEW EXPORTING CO
|
March 31, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER BREWERIES LTD
|
March 31, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. N P MATHEW
|
May 19, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS CATHEDRAL CHURCH
|
February 15, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. UNITED MARINE EXPORTS
|
July 5, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. C BALAKRISHNAN NAIR
|
July 13, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. N. NANDAKUMAR
|
May 18, 2005 |
|
COMMISSIONER OF INCOME TAX Vs. K. RAVINDRANATHAN NAIR
|
August 11, 2005 |
|
COMMISSIONER OF INCOME TAX CHENNAI Vs. HOTEL SHAH and CO KOLLAM
|
February 10, 2005 |
|
COMMISSIONER OF INCOME TAX TRICHUR Vs. MOTHER HOSPITAL PVT LTD
|
February 15, 2005 |
|
COMMISSIONER OF WEALTH TAX Vs. MALABAR AND PIONEER HOSIERY P LTD
|
September 6, 2005 |
|
COMMISSIONER, CENTRAL EXCISE & CUSTOMS Vs. M/S. SUN SHINE PIPES (P) LTD.
|
December 22, 2005 |
|
COMMON WEALTH TRUST INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
August 10, 2005 |
|
CORPORATE MANAGER CATHOLIC DIOCESE OF MUVATTUPUZHA Vs. GENO GEORGE
|
August 23, 2005 |
|
CROWN MARITIME COMPANY I LTD Vs. DEPUTY SUPERINTENDENT OF POLICE
|
July 18, 2005 |
|
CRYPTOM CONFECTIONERIES I PVT LTD Vs. STATE OF KERALA
|
September 9, 2005 |
|
CYRIAC DEVASSIA Vs. SUB INSPECTOR OF POLICE KADUTHURUTHY
|
July 13, 2005 |
|
D MOHANKUMAR Vs. DEPUTY GENERAL MANAGER
|
December 14, 2005 |
|
D RADHAKRISHNAN Vs. STATE OF KERALA
|
November 24, 2005 |
|
D SAROJAKUMARI Vs. R HELEN THILAKOM
|
July 6, 2005 |
|
DAMODARAN Vs. ARPOOKKARA GRAMA PANCHAYAT
|
July 7, 2005 |
|
DARRAGH SMAIL CO LTD Vs. ASSISTANT COMMISSIONER WEALTH TAX
|
September 27, 2005 |
|
DATAWARE DESIGN LABS P LTD Vs. STATE BANK OF INDIA
|
January 28, 2005 |
|
DEEPU ZACHARIAH Vs. XAVIER
|
August 1, 2005 |
|
DENTIFRICES Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
|
September 8, 2005 |
|
DEPUTY DIRECTOR Vs. B P L CELLULAR LTD
|
January 17, 2005 |
|
DEVAMMADAS Vs. V RAMACHANDRAN NAIR
|
June 9, 2005 |
|
DEVAYANI Vs. OFFICIAL RECEIVER
|
October 5, 2005 |
|
DHANALAKSHMI BANK LTD Vs. SARITHA FURNITURE MART
|
July 19, 2005 |
|
DHARMODAYAM CO Vs. UNION OF INDIA
|
May 31, 2005 |
|
DISTRICT EXECUTIVE OFFICER Vs. ABEL
|
September 5, 2005 |
|
DIVISIONAL RAILWAY MANAGER Vs. WEST COAST AGENCIES
|
March 16, 2005 |
|
DON BOSCO Vs. PARTECH COMPUTERS LTD
|
March 14, 2005 |
|
DY DIRECTOR Vs. MANOHARAN
|
February 14, 2005 |
|
DY DIRECTOR GENERAL NCC Vs. GOPINATHAN
|
December 16, 2005 |
|
E J SEBASTIAN Vs. A M MATHAI0
|
September 6, 2005 |
|
E J THOMAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 6, 2005 |
|
E S I CORPORATION Vs. RAMASWAMY
|
February 2, 2005 |
|
E S I CORPORATION Vs. SAINABA
|
August 22, 2005 |
|
E S I CORPORATION Vs. BAGSVIG
|
June 30, 2005 |
|
E. G. BINDU Vs. ADDITIONAL SALES TAX OFFICER
|
August 17, 2005 |
|
E. S. I. CORPORATION Vs. SIDHIQUE
|
August 16, 2005 |
|
E. S. I. CORPORATION Vs. MOOSANKUTTY
|
August 31, 2005 |
|
E. SANKARAN Vs. UNION OF INDIA
|
December 21, 2005 |
|
E.C.ABDUL KHADER Vs. SUB INSPECTOR OF POLICE
|
February 15, 2005 |
|
EBRAHIM SYED MOHAMMED Vs. POTHANICADU FARMERS CO-OPERATIVE BANK LTD
|
December 23, 2005 |
|
EDAYANAL CONSTRUCTIONS Vs. INCOME TAX OFFICER
|
February 22, 2005 |
|
EDISON Vs. STATE OF KERALA
|
November 25, 2005 |
|
EDWIN TOMSON Vs. KUNHALIKUTTY
|
January 25, 2005 |
|
ELAMKUNNAPUZHA PANCHAYATH Vs. DINKAR
|
May 31, 2005 |
|
FAIZAL KOLLALI Vs. VADAKKENGARA ALI
|
March 11, 2005 |
|
FASHION JEWELLERS AND EXPORTERS Vs. SALES TAX OFFICER
|
June 15, 2005 |
|
FATHIMA Vs. ASSISTANT COMMISSIONER OF POLICE
|
August 5, 2005 |
|
FEDERAL BANK LIMITED Vs. JOHN THOMAS
|
November 18, 2005 |
|
FEDERATION OF CENTRAL GOVERNMENT Vs. KOCHI REFINERIES LIMITED
|
July 20, 2005 |
|
FR PAUL CHAKIATH Vs. STATE OF KERALA
|
March 28, 2005 |
|
FRANCIS BUSINESS Vs. DAVIS BANK EMPLOYEE
|
August 1, 2005 |
|
FRANCIS MATHEW Vs. STATE OF KERALA
|
February 17, 2005 |
|
G JAYALAKSHMI Vs. UNION BANK OF INDIA
|
December 16, 2005 |
|
G MOHANDAS Vs. K A ASHOKAN
|
July 7, 2005 |
|
G PRASANNAKUMARY Vs. STATE OF KERALA
|
December 15, 2005 |
|
G SIVASANKARA PILLAI KADUVANGAL Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
January 11, 2005 |
|
G T N TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 18, 2005 |
|
G. RAJESH Vs. OFFICER IN CHARGE
|
June 3, 2005 |
|
G. THANKAMANI Vs. MANAGING DIRECTORS, K. S. C. S. C. LTD
|
September 16, 2005 |
|
GANAPATHY IYER Vs. STATE OF KERALA
|
May 24, 2005 |
|
GEETHA Vs. STATE OF KERALA
|
March 17, 2005 |
|
GEO SEA FOODS Vs. ADDL SALES TAX
|
December 15, 2005 |
|
GEORGE Vs. STATE OF KERALA
|
April 8, 2005 |
|
GEORGE ALIAS KUNJU Vs. STATE
|
September 8, 2005 |
|
GEORGE JACOB Vs. STATE OF KERALA
|
June 14, 2005 |
|
GLORY FERNANDEZ Vs. REGISTRAR HIGH COURT OF KERALA
|
March 1, 2005 |
|
GODWIN Vs. KOLLAM DISTRICT CO OPERATIVE BANK LTD
|
January 4, 2005 |
|
GOLDEN TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES
|
October 4, 2005 |
|
GRACY Vs. INTELLIGENCE OFFICER
|
March 16, 2005 |
|
GRACY Vs. P A MATHIRI
|
June 16, 2005 |
|
GRACY THOMAS Vs. STATE OF KERALA
|
September 9, 2005 |
|
GRACY VINCENT Vs. STATE OF KERALA
|
November 16, 2005 |
|
GRAMOX PAPER AND BOARDS LTD Vs. SALES TAX OFFICER
|
March 14, 2005 |
|
GREEN VALLEY BUILDERS Vs. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM
|
February 4, 2005 |
|
GWALIOR RAYONS STAFF ASSOCIATION Vs. UNION OF INDIA
|
October 17, 2005 |
|
H KRISHNAN Vs. MOHAMMED ALIAS KUNCHAN
|
November 21, 2005 |
|
H P SHABU Vs. STATE OF KERALA
|
December 6, 2005 |
|
HAJARA Vs. STATE OF KERALA
|
January 27, 2005 |
|
HAJARA Vs. UNION OF INDIA
|
May 24, 2005 |
|
HAJI P LIAKATH ALIKHAN Vs. K UNNEENKUTTY SAQUAFI
|
September 7, 2005 |
|
HAMIDKHAN Vs. STATE OF KERALA
|
August 2, 2005 |
|
HAREENDRAN Vs. STATE OF KERALA
|
July 15, 2005 |
|
HARRISONS MALAYALAM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
December 6, 2005 |
|
HARRISONS MALAYALAM LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 6, 2005 |
|
HIGH COURT OF KERALA Vs. SIRAJ
|
March 1, 2005 |
|
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. PERUMATTY GRAMA PANCHAYAT
|
April 7, 2005 |
|
HINDUSTAN COCO COLA BEVERAGES PVT LTD Vs. PERUMATTY GRAMA PANCHYAT
|
June 1, 2005 |
|
HINDUSTAN NEWSPRINT LIMITED Vs. M A HAMEED
|
January 27, 2005 |
|
HOTEL VENUS INTERNATIONAL Vs. GOSHREE ISLANDS DEVELOPMENT AUTHORITY
|
June 21, 2005 |
|
HUSSAIN Vs. STATE OF KERALA
|
August 2, 2005 |
|
I S MEENA Vs. COMMANDANT C I S F UNIT
|
June 14, 2005 |
|
IDICULA ABRAHAM Vs. KERALA STATE ROAD TRANSPORT
|
June 1, 2005 |
|
INDIAN BANK Vs. EKM DIST HARIJAN GIRIJAN MOTOR TRANSPORT CO OP SOCIETY LTD
|
December 23, 2005 |
|
INDIAN OVERSEAS BANK Vs. DEBT RECOVERY TRIBUNAL
|
February 21, 2005 |
|
INDIAN OVERSEAS BANK Vs. REGISTRAR
|
February 21, 2005 |
|
INDIRA Vs. STATE OF KERALA
|
August 10, 2005 |
|
ING PYARILAL S K Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
May 24, 2005 |
|
INTELLIGENCE INSPECTOR Vs. H. P. C. ELECTRICAL LTD. , KAROTTU
|
November 8, 2005 |
|
J DANIEL Vs. STATE OF KERALA
|
July 28, 2005 |
|
J.P. RAJU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 17, 2005 |
|
JACOB JOSEPH Vs. DEVASSY
|
January 28, 2005 |
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JACOB KURUVILA Vs. VER REV BABY EACHIRAVELIL VIKAR
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May 23, 2005 |
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JACOB SIMON Vs. SALES TAX OFFICER
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October 17, 2005 |
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JACOB THOMAS Vs. PANDIAN
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September 1, 2005 |
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JAGADEESAN Vs. MINIMOL
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February 24, 2005 |
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JAMAL Vs. SAFIA BEEVI
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January 31, 2005 |
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JAMAL Vs. NAFEESU
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January 19, 2005 |
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JAYA Vs. STATE OF KERALA
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February 14, 2005 |
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JAYALAKSHMI Vs. UNION OF INDIA
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December 16, 2005 |
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JENCY Vs. BIJU THOMAS
|
September 22, 2005 |
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JOHN DECRUZ Vs. RICHARD
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June 9, 2005 |
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JOHN IDICULLA Vs. STATE OF KERALA
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May 23, 2005 |
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JOLRIN JOSE K Vs. DISTRICT EDUCATIONAL OFFICER
|
February 7, 2005 |
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JOMON PUTHENPURACKAL Vs. LOK AYUKTA
|
November 18, 2005 |
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JOMON PUTHENPURAKAL Vs. STATE OF KERALA
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February 28, 2005 |
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JOSE Vs. DISTRICT COLLECTOR
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August 30, 2005 |
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JOSE THOMAS Vs. UNION OF INDIA
|
March 22, 2005 |
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JOSEPH Vs. S I OF POLICE MUNNAR
|
January 20, 2005 |
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JOSEPH GEORGE Vs. JOINT REGISTRAR CO OPERATIVE SOCIETIES PAINAVU
|
July 19, 2005 |
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JOSEPH K JOHN Vs. STATE OF KERALA
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August 22, 2005 |
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JOSEPH PAUL Vs. KERALA STATE ELECTRICITY BOARD
|
November 30, 2005 |
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JOSITA ANTONY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
December 2, 2005 |
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JOSITA ANTONY Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
December 21, 2005 |
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JOY JOSEPH Vs. DIVISIONAL FOREST OFFICER
|
January 25, 2005 |
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JOY KUMAR Vs. STATE OF KERALA
|
October 18, 2005 |
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JYOTHISH Vs. STATE OF KERALA
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August 12, 2005 |
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K A ASOKAN Vs. KERALA STATE WAREHOUSING CORPORATION
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July 7, 2005 |
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K A VIJOY Vs. DIRECTOR GENERAL
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October 14, 2005 |
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K BALAKRISHNAM Vs. FOOD INSPECTOR
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May 27, 2005 |
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K BALAKRISHNAN MANAGER KOTTUR A U P SCHOOL Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION E DEPARTMENT
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June 17, 2005 |
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K BHASKARAN Vs. SUB REGISTRAR
|
June 8, 2005 |
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K C JOHN Vs. LIQUIDATOR WADAKKANCHERRY HOUSING CO-OPERATIVE SOCIETY LTD
|
November 15, 2005 |
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K C VASUMATHY AMMA Vs. MAKKANCHERRY JANAKI AMMA
|
January 11, 2005 |
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K E SHAHUL HAMEED EXCISE GUARD Vs. ASSISTANT EXCISE COMMISSIONER
|
June 13, 2005 |
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K G UDAYAKUMAR Vs. STATE OF KERALA
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January 14, 2005 |
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K GEORGE MATHEW Vs. STATE OF KERALA
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December 22, 2005 |
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K INDIRA Vs. UNION OF INDIA
|
March 18, 2005 |
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K JAYAKUMARAN NAIR Vs. VERTEX SECURITIES LTD
|
August 22, 2005 |
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K K AHAMMED Vs. P J ANTONY
|
September 5, 2005 |
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K K VISWANATHAN Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
|
July 1, 2005 |
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K KARUNAKARAN PILLAI Vs. VENUGOPALA PILLAI
|
June 29, 2005 |
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K KHARIDASAN NAIR Vs. KERALA STATE ELECTRICITY BOARD
|
August 16, 2005 |
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K KRISHNAN Vs. V K KRISHNA MOHAN
|
January 20, 2005 |
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K KRISHNANKUTTY Vs. STATE OF KERALA
|
August 25, 2005 |
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K M BALAKRISHNAN Vs. ASSISTANT EDUCATIONAL OFFICER
|
July 28, 2005 |
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K M CHACKO Vs. CHAIRMAN
|
November 22, 2005 |
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K M CHITTHARANJAN Vs. P M KUNHUNNI
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February 28, 2005 |
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K M GOPALAKRISHNAN Vs. DIRECTOR OF PUBLIC
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October 27, 2005 |
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K MADHAVA Vs. PATHUMABI
|
June 30, 2005 |
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K MOHANDAS Vs. BANK OF INDIA
|
June 21, 2005 |
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K P HARIKRISHNAN Vs. C K JACOB
|
March 15, 2005 |
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K P RAVEENDRAN Vs. STATE OF KERALA
|
August 5, 2005 |
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K P SAFIYA Vs. KOVVAPRAVANTAKATH MAMMU
|
July 25, 2005 |
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K P SOMAN Vs. STATE OF KERALA
|
November 7, 2005 |
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K R ALLOYÂES LTD Vs. STATE OF KERALA
|
February 10, 2005 |
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K R ROSHY Vs. STATE OF KERALA
|
June 3, 2005 |
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K S E BOARD Vs. SAKEENA
|
December 13, 2005 |
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K S MOHAN Vs. STATE OF KERALA
|
March 14, 2005 |
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K S R T C Vs. KERALA STATE TRANSPORT EMPLOYEES COOP SOCIETY LTD
|
September 7, 2005 |
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K S SASIDHARAN ALIAS SASINDRAN Vs. P SUKUMARAN
|
May 30, 2005 |
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K SANKARAN NAIR Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION LIMITED
|
February 10, 2005 |
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K SHAHUL HAMEED Vs. PREMIER AUTOMOBILES LTD
|
August 29, 2005 |
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K SREEKUMAR Vs. TA PARAMESWARAN
|
March 11, 2005 |
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K SUSMITHA MOHAN Vs. RAJESH UNNIKRISHNAN NAIR
|
March 31, 2005 |
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K U ETTOOP Vs. M K KUNHIKANNAN
|
March 3, 2005 |
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K V BALAN Vs. SIVAGIRI SREE NARAYANA DHARMA SANGHOM TRUST
|
November 8, 2005 |
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K V DAISY Vs. STATE OF KERALA
|
July 29, 2005 |
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K V PAVITHRAN Vs. DISTRICT SUPREINTENDENT OF POLICE
|
January 17, 2005 |
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K VIJAYAN Vs. STATE OF KERALA
|
September 1, 2005 |
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K. M. BASHEER Vs. C. B. SHAJI
|
July 18, 2005 |
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K. M. CHACKO Vs. CHAIRMAN, STATE LEVEL COMMITTEE FOR NATIONAL AWARDS
|
December 22, 2005 |
|
K. MANILAL & ORS. Vs. THE DEBTS RECOVERY TRIBUNAL & ORS.
|
June 23, 2005 |
|
K. V. SIVADAS Vs. STATE OF KERALA
|
July 18, 2005 |
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K.C. DEN AND CO. Vs. P.P. MATHAI
|
November 18, 2005 |
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K.D. NINAN Vs. STATE OF KERALA
|
August 31, 2005 |
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K.N. VIJAYADAS Vs. THE INSPECTOR OF POLICE & ANOTHER
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September 28, 2005 |
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KALLETTUMKARA SERVICE CO OPERATIVE Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 16, 2005 |
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KALPAKAMANT Vs. SHAJATHAN
|
June 13, 2005 |
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KALYANI AMMA Vs. KRISHNA KURUP
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November 30, 2005 |
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KAMALA RAJARAM Vs. DY S P OFFICE OF THE SP RURAL NEYYATTINKARA
|
June 23, 2005 |
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KAMALADEVI M R Vs. GOPALAKRISHNAN
|
November 22, 2005 |
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KAMALASANAN Vs. STATE OF KERALA
|
November 11, 2005 |
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KAMALASANAN Vs. STATE OF KERALA
|
November 8, 2005 |
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KANNAN Vs. VIJAYAN
|
December 5, 2005 |
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KARTHIAYANI Vs. RAMANATHAN
|
January 25, 2005 |
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KARUVANKANDY NARAYANI Vs. NELLIODAN ARAVINDAK SHAN
|
July 7, 2005 |
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KATHRIKUTTY Vs. PAPPOO
|
March 15, 2005 |
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KATTINTAVIDA SURESH Vs. STATE OF KERALA
|
September 6, 2005 |
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KATTINTAVIDA SURESH Vs. STATE OF KERALA
|
October 6, 2005 |
|
KAYYUMPARAMB UMMER FAROOQUE Vs. PEREDATH NASEEMA
|
October 5, 2005 |
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KELU NAIR Vs. STATE OF KERALA
|
January 11, 2005 |
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KERALA ELECTRICITY OFFICERS FEDERATION Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 28, 2005 |
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KERALA FINANCIAL CORPORATION Vs. T K JAYARAJAN
|
May 17, 2005 |
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KERALA FINANCIAL CORPORATION Vs. T. K. JAYARAJAN
|
February 3, 2005 |
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KERALA FISHERMAN WELFARE FUND BOARD Vs. KUNJAN DIVAKARAN
|
February 28, 2005 |
|
KERALA HOMOEO MEDICAL GRADUATES ASSOCIATION Vs. STATE OF KERALA
|
June 23, 2005 |
|
KERALA HOTEL AND RESTAURANT ASSOCIATION THRISSUR Vs. STATE OF KERALA
|
September 28, 2005 |
|
KERALA PEOPLES ARTS CLUB Vs. STATE OF KERALA
|
February 8, 2005 |
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KERALA PUBLIC SERVICE COMMISSION Vs. TESSYMOLE SEBASTIAN
|
June 13, 2005 |
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KERALA PUBLIC SERVICE COMMISSION Vs. P K RAMESAN
|
June 22, 2005 |
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KERALA STATE CIVIL SUPPLIES CORPN. LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 6, 2005 |
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KERALA STATE ELECTRICITY BOARD Vs. P C MATHUKUTTY
|
October 27, 2005 |
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KERALA STATE ELECTRICITY BOARD Vs. PHILIP ANTONY
|
June 27, 2005 |
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KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2005 |
|
KERALA STATE ROAD TRANSPORT Vs. A NOORUDEENKUTTY MECHANIC
|
June 10, 2005 |
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KERALA STATE ROAD TRANSPORT CORPORATION Vs. ABDUL LATHEEF
|
July 28, 2005 |
|
KERALA STATE STAMP VENDORS ASSOCIATION Vs. OFFICE OF THE ACCOUNTANT GENERAL
|
June 20, 2005 |
|
KERALA STREEVEDI Vs. STATE OF KERALA
|
February 1, 2005 |
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KERLA PEOPLES ARTS CLUB Vs. STATE OF KERALA
|
February 6, 2005 |
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KESAVAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
October 21, 2005 |
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KOCHUDAS RAGESH Vs. ROY MARCOSE
|
January 13, 2005 |
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KOCHUKUNJU STEPHEN Vs. ASHIA UMMAL
|
January 28, 2005 |
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KODIYAN Vs. KARAMBI
|
August 18, 2005 |
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KOMALAM Vs. RADHAKRISHNAN NAIR
|
February 25, 2005 |
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KRISHNADAS Vs. SREE SANKARACHARYA UNIVERSITY OF SANSKRIT
|
July 19, 2005 |
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KRISHNAN NAMBOODIRI Vs. A P UNNIKRISHNAN NAMBOODIRI
|
February 24, 2005 |
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KRISHNANKUTTY Vs. STATE OF KERALA
|
April 5, 2005 |
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KRISHNANKUTTY Vs. VELAYUDHAN
|
January 12, 2005 |
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KSEB Vs. WESTERN INDIA COTTONS LTD
|
February 22, 2005 |
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KT HAMSA Vs. FOOD INSPECTOR MELATTUR PANCHAYAT
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March 23, 2005 |
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KULATHUNKAL MOTORS Vs. SALES TAX OFFICERS
|
November 15, 2005 |
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KUNHIRAMAN K C Vs. STATE OF KERALA
|
March 9, 2005 |
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KUNJA MUHAMMED Vs. PAZHUKKAMARROM DEVASWOM
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July 7, 2005 |
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KUNJU KUNJU CHANDRAN Vs. VELOUTHAKUNJU RAGHVAN
|
June 6, 2005 |
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KUTTIAMU Vs. MAJESTIC SHARES AND SECURITIES PVT. LTD.
|
August 3, 2005 |
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L S AHOKAN Vs. STATE OF KERALA
|
August 3, 2005 |
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LABOUR COMMISSIONER Vs. K E JOSHUA
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July 15, 2005 |
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LAKSHMI Vs. LABBAH KUNJU AMEER HAMSA
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June 29, 2005 |
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LAKSHMI VENKETESH TEMPLE Vs. COMMISSIONER HINDU RELIGIOUS CHARITABLE ENDOWMENTS
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May 26, 2005 |
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LALITHA SASI Vs. STATE OF KERALA
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August 30, 2005 |
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LATHA G Vs. STATE OF KERALA
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July 27, 2005 |
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LAZARUS ALOSIUS Vs. STATE OF KERALA
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February 23, 2005 |
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LEBY ISSAC Vs. LEENA M NINAN ALIAS LINCY
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July 12, 2005 |
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LEELA RADHAKRISHNAN Vs. GOWRYKUTTY AMMA
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June 2, 2005 |
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LEELAMMA Vs. RADHAKRISHNAN
|
February 2, 2005 |
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LEKSHMI Vs. VASANTHA KUMARI
|
June 28, 2005 |
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M A IBRAHIM KANNU Vs. STATE OF KERALA
|
October 28, 2005 |
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M ABDUL SATHAR Vs. ANEESA
|
January 12, 2005 |
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M B KRISHNAN MOOPAN Vs. STATE OF KERALA
|
February 18, 2005 |
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M BAVAKUTTY Vs. UNIVERSITY OF CALICUT
|
June 21, 2005 |
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M C SUNIL Vs. REGIONAL TRANSPORT OFFICER
|
March 15, 2005 |
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M D PAPPU Vs. FOOD INSPECTOR
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November 28, 2005 |
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M FAR HOTELS LTD Vs. UNION OF INDIA
|
April 8, 2005 |
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M G SASI Vs. SAIDALI
|
June 15, 2005 |
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M K KRISHNADAS Vs. SANKARACHARYA UNTY OF SANSKRIT
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July 19, 2005 |
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M K RAJAPPAN NAIR Vs. JOSEPH K KUREEKATTUKUNNEL
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March 14, 2005 |
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M K SREENARAYANAN ELAYATH Vs. KERALA STATE ELECTRICITY BOARD
|
January 19, 2005 |
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M K SUCHEENDREN Vs. STATE OF KERALA
|
May 31, 2005 |
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M K SUKUMARAN MUNDAPLACKAL HOUSE Vs. APPELLATE TRIBUNAL
|
January 27, 2005 |
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M M DEEPA Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
December 23, 2005 |
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M M HARIES Vs. STATE OF KERALA
|
February 16, 2005 |
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M MURALEEDHARAN Vs. SREERAM INVESTMENT LTD
|
June 1, 2005 |
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M NAZER Vs. SUNDARAN RAJAN
|
September 9, 2005 |
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M P RAJU Vs. T G CHACKO
|
September 5, 2005 |
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M R F LIMITED Vs. ASST COMMISSIONER
|
November 15, 2005 |
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M RAMAN NAMBOODIRI Vs. ADMINISTRATOR GURUVAYOOR DEVASWOM
|
February 4, 2005 |
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M SAINALABDEEN Vs. KERALA STATE ELECTRICITY BOARD
|
November 28, 2005 |
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M SHEELA Vs. V GOPALAKRISHNAN
|
January 28, 2005 |
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M T GEORGE Vs. KERALA STATE ELECTRICITY BOARD
|
July 1, 2005 |
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M T JOSEPH Vs. STATE OF KERALA
|
October 6, 2005 |
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M V GOPAKUMAR Vs. KERALA STATE NIRMITHI KENDRA
|
June 29, 2005 |
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M. A. AHAMADKUNHI Vs. M. A. FATHIMA BI
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July 28, 2005 |
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M. RAMESHAN Vs. BABY RAMANY
|
July 21, 2005 |
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M.C.VALSALA Vs. STATE OF KERALA
|
August 10, 2005 |
|
M/S AFZAL AGENCY Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL AND ANOTHER
|
September 8, 2005 |
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MADHAVI K Vs. STATE ELECTION COMMISSION
|
May 6, 2005 |
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MADRAS PACK MARINE CO. Vs. COMMISSIONER OF INCOME-TAX
|
May 24, 2005 |
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MAHESH B SHAH Vs. C N JOSEPH
|
July 29, 2005 |
|
MAJEED Vs. STATE OF KERALA
|
November 15, 2005 |
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MALANAD CO-OPERATIVE TEA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
|
September 27, 2005 |
|
MALAYALA MONORAMA COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
December 13, 2005 |
|
MANAGER Vs. STATE OF KERALA
|
February 17, 2005 |
|
MANAGER N S S KARAYOGAM U P SCHOOL Vs. SOUMYA S NAIR
|
March 22, 2005 |
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MANAGER ST MICHAELS COLLEGE Vs. V S ANDREWS
|
May 16, 2005 |
|
MANAGING DIRECTOR Vs. S ABDUL LATHEEF
|
July 28, 2005 |
|
MANAGING DIRECTOR AND CHAIRMAN NIIT LTD Vs. A V MANOHARAN
|
March 2, 2005 |
|
MANAGING TRUSTEE ARYA VAIDYA SALA KOTTAKKAL Vs. STATE OF KERALA
|
March 17, 2005 |
|
MANANTHAVADY GRAMA PANCHAYATH Vs. DEPUTY SUPERINTENDENT OF POLICE
|
August 11, 2005 |
|
MANGALAM PUBLICATIONS (INDIA) (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 19, 2005 |
|
MANOHARAN PILLAI Vs. STATE
|
March 10, 2005 |
|
MANOJ Vs. STATE
|
February 22, 2005 |
|
MANUEL KURICHITHANAM Vs. STATE OF KERALA
|
July 8, 2005 |
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MARATHUPALLY BEERAN Vs. STATE OF KERALA
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February 28, 2005 |
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MARTIN K MATHEW Vs. N S VIJAYAN
|
June 24, 2005 |
|
MARY Vs. STATE OF KERALA
|
August 22, 2005 |
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MARY ANGELLA Vs. STATE OF KERALA
|
March 15, 2005 |
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MARY CHACKO Vs. JANCY JOSEPH
|
August 5, 2005 |
|
MARY TRESA P.J. @ SR. TEENA JOSE CMC Vs. BAR COUNCIL OF KERALA, REPRESENTED BY ITS SECRETARY,
|
November 7, 2005 |
|
MARYKUTTY GEORGE Vs. STATE OF KERALA
|
April 12, 2005 |
|
MATHEW FERNANDEZ Vs. UNION OF INDIA
|
May 16, 2005 |
|
MATHEW GEORGE Vs. JACOB
|
December 12, 2005 |
|
MATHEW JOSEPH Vs. TAHSILDAR
|
September 6, 2005 |
|
MATHEWS JUDE Vs. PRINCIPAL
|
September 22, 2005 |
|
MATHRUBHUMI PRINTING AND PUBLISHING CO LTD Vs. P RAJAN
|
July 29, 2005 |
|
MAXIN GEORGE Vs. INDIAN OIL CORPORATION
|
June 10, 2005 |
|
MECHANICAL ASSEMBLY SYSTEMS INDIA PVT LTD Vs. STATE OF KERALA
|
December 5, 2005 |
|
MEENACHIL CO OPERATIVE AGRICULTURAL Vs. BRANCH MANAGER K S F E LTD
|
February 9, 2005 |
|
MERCHANDISERS P LTD Vs. STATE OF KERALA
|
February 18, 2005 |
|
MICHAEL Vs. PARAMARA GROUP DEVASWOM
|
March 23, 2005 |
|
MMJ PLANTATIONS Vs. ADDL COMMR OF INCOME TAX
|
October 13, 2005 |
|
MOHAMMED SAGEER Vs. PRAKASH THOMAS
|
February 21, 2005 |
|
MOHAN DASA PRABHU Vs. UNION OF INDIA
|
February 11, 2005 |
|
MOHANAN NAIR Vs. STATE OF KERALA
|
February 28, 2005 |
|
MOIDEENKUTTY Vs. STATE OF KERALA
|
September 29, 2005 |
|
MOOSA Vs. JOMON PUTHANPURACKKAL
|
October 26, 2005 |
|
MOOSAKOYA Vs. STATE
|
August 31, 2005 |
|
MOTTY PHILIPOSE Vs. STATE OF KERALA
|
November 22, 2005 |
|
MRF LTD Vs. CHAIRMAN KERALA STATE ELECTRICITY BOARD
|
February 18, 2005 |
|
MUHAMMED ALI Vs. S I OF POLICE
|
June 7, 2005 |
|
MUHAMMED BASHEER Vs. A MUJIB RAHMAN
|
June 29, 2005 |
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MUHAMMED HAJI Vs. UNION OF INDIA
|
July 26, 2005 |
|
MURALI Vs. JOINT REGISTRAR
|
May 17, 2005 |
|
MURALI Vs. STATE OF KERALA
|
November 7, 2005 |
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MUSLIM VOCATIONAL HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
|
January 7, 2005 |
|
MUSTHAFA Vs. ANDREWS
|
December 1, 2005 |
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MUSTHAFA MOIDEEN Vs. ASST COMMISSIONER OF CUSTOMS
|
November 30, 2005 |
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MYMOONATH BEEVI Vs. STATE OF KERALA
|
August 23, 2005 |
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N G VIGNESHAWARA BHAT Vs. P SRIKRISHNA BHAT
|
November 17, 2005 |
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N GOPALAKRISHNAN Vs. ASIANET SATELLITE COMMUNICATIONS LIMITED
|
July 29, 2005 |
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N GOPALAKRISHNAN Vs. COMMISSIONER OF INCOME TAX
|
August 17, 2005 |
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N KESAVAN NAIR Vs. STATE OF KERALA
|
January 20, 2005 |
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N KRISHNANKUTTY PILLAI Vs. STATE OF KERALA
|
November 16, 2005 |
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N RADHAKRISHNAN Vs. A C THOMAS
|
December 13, 2005 |
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N RAJENDRA PRASAD Vs. SECRETARY AND COMMISSIONER
|
September 7, 2005 |
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N S D RAJU Vs. DIRECTOR GENERAL OF INCOME TAX
|
October 21, 2005 |
|
N VIJAYAN Vs. STATE OF KERALA
|
June 28, 2005 |
|
NALINI B V SARAF Vs. ASSISTANT CONTROLLER OF ESTATE
|
June 10, 2005 |
|
NANU Vs. STATE OF KERALA
|
April 7, 2005 |
|
NARAYAN MURTI Vs. THANKAMMA SEBASTIAN
|
May 19, 2005 |
|
NARAYANAN NAMBUDIRI Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
|
October 27, 2005 |
|
NARAYANI Vs. ARAVINDAKSHAN
|
July 7, 2005 |
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NASSARUDHEEN Vs. SAJITHA
|
May 26, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. M ALAGAPANDIAN
|
October 18, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. LAKSHMI
|
February 4, 2005 |
|
NATIONAL INSURANCE CO LTD Vs. INDUS MOTOR CO PVT LTD
|
September 5, 2005 |
|
NATIONAL MEDICAL EDUCATIONAL CHARITABLE TRUST Vs. KERALA NURSING
|
December 6, 2005 |
|
NATIONAL SMOLL INDUSTRIES CORPORATION LTD Vs. M NARAYANAN
|
May 24, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARAMESWARAN
|
August 19, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. USHAKUMARI
|
June 6, 2005 |
|
NEW INDIA ASSURANCE CO LTD Vs. JAYANTI
|
December 19, 2005 |
|
NIHAS Vs. STATE OF KERALA
|
February 2, 2005 |
|
NISSA HASSAN Vs. STATE OF KERALA
|
September 23, 2005 |
|
NORASIA LINES MALTA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 1, 2005 |
|
NOUSHAD Vs. STATE OF KERALA
|
December 13, 2005 |
|
NOUSHAD Vs. STATE OF KERALA
|
June 17, 2005 |
|
O PRASANNAKUMARY Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
|
December 15, 2005 |
|
OBRIN M J Vs. SUB INSPECTOR OF POLICE
|
June 23, 2005 |
|
ODAYAPURATH SIDDIQUE Vs. DISTRICT COLLECTOR
|
November 24, 2005 |
|
OMANA Vs. KESAVAN
|
January 27, 2005 |
|
OMANA PAZHANCHIRA HOUSE Vs. SANALKUMARI
|
November 14, 2005 |
|
OOPPOTTIL KURIAN AND CO. (P) LTD. Vs. INCOME TAX OFFICER
|
July 25, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. V HARIPARASAD
|
November 17, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. ABDUL RASHEED
|
December 8, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. KALI
|
March 21, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. THANKAPPAN
|
June 14, 2005 |
|
ORIENTAL INSURANCE CO LTD Vs. SIVANKUTTY
|
September 8, 2005 |
|
OUSEPH Vs. ALICE
|
June 3, 2005 |
|
P BAHULEYAN Vs. MOOSSA E P
|
October 18, 2005 |
|
P BALANANDAN Vs. P K KOYAKUTTY
|
June 17, 2005 |
|
P CHERIAN URMIS Vs. LABOUR COURT
|
September 1, 2005 |
|
P E ARIFA Vs. STATE OF KERALA
|
July 6, 2005 |
|
P GOPALAKRISHNAN Vs. STATE OF KERALA
|
December 16, 2005 |
|
P J ALEXANDER Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 7, 2005 |
|
P J ANTONY Vs. STATE OF KERALA
|
August 8, 2005 |
|
P K BALAKRISHNAN Vs. REGIONAL DIRECTOR
|
July 5, 2005 |
|
P K BALAMANI Vs. TAHSILDAR
|
April 7, 2005 |
|
P K MOHANAN PARAPPATTU HOUSE Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
|
September 8, 2005 |
|
P K RAJESWARI Vs. P K SOORAJ KUMAR
|
November 29, 2005 |
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P K THANKAMMA Vs. SUNDARESAN T S
|
September 28, 2005 |
|
P K THANKAMMA Vs. SUNDARESAN T S
|
September 22, 2005 |
|
P K VIJAYAKUMARI Vs. STATE OF KERALA
|
January 25, 2005 |
|
P KANNAPPAN IPS Vs. STATE OF KERALA
|
August 3, 2005 |
|
P KASMIKOYA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 9, 2005 |
|
P N SAGAR Vs. STATE OF KERALA
|
November 30, 2005 |
|
P P JOY Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
August 9, 2005 |
|
P P KANNAN Vs. KERALA STATE ELECTRICITY BOARD
|
July 11, 2005 |
|
P P SHYLAJA Vs. PREMAJAN
|
February 25, 2005 |
|
P P UMMERKUTTY Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
September 9, 2005 |
|
P RAJAN Vs. LITTLE HOUSE MARKETING PVT LTD
|
August 12, 2005 |
|
P S SURENDRAN Vs. MAVELIKKARA PRIMARY CO-OPERATIVE AGRICULTURAL
|
September 9, 2005 |
|
P SASIDHARAN ALIAS MANI Vs. ADDITIONAL DISTRICT MAGISTRATE
|
December 14, 2005 |
|
P T ANTONY Vs. UNION OF INDIA
|
July 19, 2005 |
|
P U K MENON Vs. EXCELADS PVT LTD
|
January 18, 2005 |
|
P VIJAYAN Vs. ACCOUNTANT GENERAL
|
June 27, 2005 |
|
P. K. MADHU Vs. STATE OF KERALA
|
July 29, 2005 |
|
P. VISHNU PRASAD Vs. SECRETARY OF GENERAL EDUCATION
|
October 6, 2005 |
|
P.A. AHAMMED Vs. CHIEF COMMISSIONER OF INCOME TAX
|
October 6, 2005 |
|
P.P. KADER Vs. STATE OF KERALA
|
February 11, 2005 |
|
P.S.GIREESH Vs. STATE OF KERALA
|
December 13, 2005 |
|
PADMA Vs. ANILA MATHEW
|
March 18, 2005 |
|
PADMAJA Vs. SAJEEV
|
March 9, 2005 |
|
PALAKKAPARAMBIL UMMAR Vs. STATE OF KERALA
|
June 30, 2005 |
|
PALLIYAT MARIYOMMA Vs. PALLIYAT KIDAVE
|
February 1, 2005 |
|
PAN POLYMERS Vs. STATE OF KERALA
|
December 19, 2005 |
|
PANT ENTERPRISES Vs. ADDL AGRL INCOMETAX AND SALES
|
February 28, 2005 |
|
PAPPU Vs. FOOD INSPECTOR
|
November 28, 2005 |
|
PARAMAN Vs. KODUNGALLUR MUNICIPALITY
|
April 6, 2005 |
|
PARAMESWARAN Vs. DIRECTOR OF PANCHAYAT
|
March 3, 2005 |
|
PARRY AGRO INDUSTRIES LTD Vs. COMMISSIONER OF INCOME TAX
|
October 21, 2005 |
|
PAUL DAVIS Vs. GUJARAT LEASE FINANCING LTD.
|
February 3, 2005 |
|
PAULINA JOSEPH Vs. IDUKKI DISTRICT WHOLESALE CO-OPERATIVE CONSUMER STORES LTD
|
December 19, 2005 |
|
PAULOSE N P Vs. STATE OF KERALA
|
May 17, 2005 |
|
PAVITHRAN Vs. DISTRICT SUPERINTENDENT OF POLICE
|
January 4, 2005 |
|
PEIRCE LESLIE INDIA LTD Vs. SECRETARY CENTRE OF INDIAN TRADE UNIONS
|
December 15, 2005 |
|
PERINIGOTTUKARA NAMBOOTHIRI YOGAKSHEMA SABHA Vs. SREELATHA RADHAKRISHNAN
|
March 21, 2005 |
|
PETRICIA Vs. PURUSHOTHAMAN
|
September 28, 2005 |
|
PETRONET CCK LIMITED Vs. MEERAN
|
January 18, 2005 |
|
PETRONET CCK LTD Vs. VIJAYAN
|
January 18, 2005 |
|
PHILIP THOMAS Vs. SECRETARY TO GOVERNMENT
|
May 27, 2005 |
|
POLY PARADIYIL Vs. ANGAMALY MUNCIPALITY
|
January 3, 2005 |
|
PONNAPPAN Vs. VELAYUDHAN RAJAPPAN
|
February 17, 2005 |
|
POORNIMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
February 4, 2005 |
|
POOTHOLI DAMODARAN NAIR Vs. BABU V K
|
March 30, 2005 |
|
POURASAMITHI Vs. RAJAN THATTIAL
|
February 9, 2005 |
|
PRADEEP KUMAR Vs. STATE OF KERALA
|
September 9, 2005 |
|
PRADEEPAN Vs. STATE OF KERALA
|
May 27, 2005 |
|
PRADEEPKUMAR Vs. STATE OF KERALA
|
February 11, 2005 |
|
PRAJEEV Vs. STATE OF KERALA
|
March 21, 2005 |
|
PRAKASINI Vs. JOINT REGISTRAR
|
December 5, 2005 |
|
PRAMOD Vs. C K VELAYUDHAN
|
July 15, 2005 |
|
PRAMOD S/O KOLATHAPPULLY SUBRAMANIAN Vs. C K VELAYUDHAN
|
February 16, 2005 |
|
PRASAD Vs. R T A ERNAKULAM
|
February 4, 2005 |
|
PRASAD Vs. PHILIPOSE MAR DILSHUS U P SCHOOL
|
June 7, 2005 |
|
PRASAD V Vs. REGIONAL TRANSPORT AUTHORITY
|
February 4, 2005 |
|
PRASANNAKUMARY Vs. DIRECTOR HIGHER SECONDARY EDUCATION
|
December 15, 2005 |
|
PRASANNAN Vs. HARIS
|
February 24, 2005 |
|
PRASEETHA Vs. DEO
|
June 24, 2005 |
|
PREME A S Vs. K K AMBUJAKSHAN
|
November 9, 2005 |
|
PRESTEEGE TEXTILE ENTERPRISES Vs. CONTROLLER LEGAL METROLOGY
|
September 22, 2005 |
|
PRIMA INDUSTRIES LTD Vs. STATE OF KERALA
|
August 2, 2005 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. GOPALA
|
June 7, 2005 |
|
PRIYESH ARAMANA Vs. STATE OF KERALA
|
November 25, 2005 |
|
PRIYESH VASUDEVAN Vs. SHAMEENA P. & OTHERS
|
November 18, 2005 |
|
PRIYESH VASUDEVAN Vs. SHAMEENA P
|
November 11, 2005 |
|
PRIYESH VASUDEVAN Vs. SHAMEENA P MANAGER
|
November 16, 2005 |
|
PULIYULLA CHALIL NARAYANA KURUP Vs. THAYYULLA PARAMBATH VALSALA
|
February 3, 2005 |
|
PULLACHERI RAJAN Vs. STATE OF KERALA
|
November 8, 2005 |
|
PUNNAYURKULAM GRAMA PANCHAYATH Vs. CIRCLE INSPECTOR OF POLICE
|
July 21, 2005 |
|
PURAVANKARA PROJECTS LIMITED Vs. HOTEL VENUS INTERNATIONAL
|
July 20, 2005 |
|
PUSHKARAN Vs. STATE OF KERALA
|
May 27, 2005 |
|
R RAJENDRAN Vs. K M BABU
|
May 30, 2005 |
|
R RAJENDRAN UNNITHAN Vs. MAHADEVAN
|
June 2, 2005 |
|
R.K. MALAYATH Vs. STATE OF KERALA AND OTHERS
|
April 6, 2005 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
April 7, 2005 |
|
RADHAMANI Vs. STATE OF KERALA
|
April 5, 2005 |
|
RAFEEK V K Vs. STATE OF KERALA
|
February 28, 2005 |
|
RAFEEQUE ENTERPRISES Vs. STATE OF KERALA
|
December 16, 2005 |
|
RAGHUL CONSTRUCTION ENGINEERS Vs. NTPC
|
August 9, 2005 |
|
RAHMAN QAMARUDHEEN Vs. STATE OF KERALA
|
January 4, 2005 |
|
RAJA RAJA VARMA THAMPURAN A K Vs. REGIONAL DIRECTOR E S I CORPORATION
|
December 7, 2005 |
|
RAJAN Vs. BALAN
|
January 13, 2005 |
|
RAJAPPAN NAIR Vs. STEPHEN JOSEPH
|
March 14, 2005 |
|
RAJENDRAN Vs. UNIVERSITY OF CALICUT
|
July 21, 2005 |
|
RAJU Vs. JAIPRAKASH
|
September 2, 2005 |
|
RAMAKRISHNAN Vs. CANARA BANK
|
February 4, 2005 |
|
RAMAN Vs. STATE OF KERALA
|
March 17, 2005 |
|
RAMESH BABU Vs. STATE OF KERALA
|
March 30, 2005 |
|
RAMU Vs. STATE OF KERALA
|
May 23, 2005 |
|
RARICHAN Vs. STATE OF KERALA
|
July 12, 2005 |
|
RASHEED Vs. SAJI BASHEER
|
February 17, 2005 |
|
RATHEESH KUMAR Vs. JITENDRA KUMAR
|
March 22, 2005 |
|
RATHEESH KUMAR Vs. JITHENDRA KUMAR T. LODHAYA
|
March 23, 2005 |
|
RAVEENDRAN Vs. JAYASREE
|
June 20, 2005 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
February 22, 2005 |
|
RAVI P D Vs. JOVATTE FRANCIS
|
March 4, 2005 |
|
RAVINDRAN P M Vs. UNION OF INDIA
|
July 27, 2005 |
|
RAY CONSTRUCTIONS LTD Vs. INTELLIGENCE OFFICER
|
February 10, 2005 |
|
RDO FORT KOCHI Vs. KURIAN
|
March 9, 2005 |
|
REGINAL DIRECTOR E S I CORPORATION THRISSUR Vs. MANAGING DIRECTOR TRANSMATIC SYSTEM LTD
|
December 2, 2005 |
|
REGIONAL CANCER CENTRE Vs. M GOPALAN
|
November 16, 2005 |
|
REGIONAL DIRECTOR Vs. P K SIDHIQUE
|
August 16, 2005 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. EVI INDUSTRIES
|
August 17, 2005 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. O MOOSANKUTTY
|
August 31, 2005 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. HINDUSTAN LEVER LIMITED
|
July 5, 2005 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. MANAGING DIRECTOR
|
December 2, 2005 |
|
REGIONAL DIRECTOR, E. S. I. CORPORATION Vs. M/S KALLAI SAW MILLS AND TIMBER INDUSTRIES
|
November 22, 2005 |
|
REGIONAL DIRECTORE E S I CORPORATION Vs. PRADEEP KUMAR
|
August 11, 2005 |
|
REGIONAL TRANSPORT OFFICER Vs. BHASKAR SALIAN
|
November 14, 2005 |
|
REGIONAL TRANSPORT OFFICER Vs. K J BINU
|
December 21, 2005 |
|
RELIANCE GENERATORS PVT LTD Vs. STATE OF KERALA
|
February 22, 2005 |
|
REMYA R CHANDRAN Vs. DISTRICT EDUCATIONAL OFFICER
|
January 18, 2005 |
|
RENOSH SAMUEL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
December 23, 2005 |
|
RETNAVALLI Vs. AMBALAPADU SERVICE CO OP BANK LTD
|
May 16, 2005 |
|
RETURNING OFFICER Vs. CHAMIYAR
|
December 8, 2005 |
|
ROOPA ENGINEERING CORPORATION Vs. GENERAL MANAGER
|
December 19, 2005 |
|
ROSAMMA Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
February 8, 2005 |
|
ROSHY Vs. STATE OF KERALA
|
July 3, 2005 |
|
ROY M MATHEW Vs. STATE OF KERALA
|
August 2, 2005 |
|
S A SULOCHANA Vs. KALYANI
|
May 16, 2005 |
|
S BIJU Vs. STATE OF KERALA
|
July 12, 2005 |
|
S DEVADASAN Vs. STATE OF KERALA
|
June 27, 2005 |
|
S MURALEEDHARAN PILLAI Vs. STATE OF KERALA
|
December 20, 2005 |
|
S NARAYAN Vs. MEENKSHI
|
December 23, 2005 |
|
S S SUGIL Vs. K SADANANDAN
|
September 5, 2005 |
|
S SHAMEEM Vs. CITY POLICE COMMISSIONER
|
September 23, 2005 |
|
S SISUPALAN Vs. STATE OF KERALA
|
July 15, 2005 |
|
S SUJATHA Vs. A PREMA
|
June 20, 2005 |
|
S THANGAMANI Vs. STATE OF KERALA
|
July 21, 2005 |
|
S. BABY Vs. S. I. OF POLICE
|
August 9, 2005 |
|
S.T.S. ENTERPRISES Vs. ASSSTT. CIT
|
March 14, 2005 |
|
SAHARA AIRLINES LIMITED Vs. PHILIP C ABRAHAM
|
December 20, 2005 |
|
SAHIR SHAH Vs. BANK OF INDIA
|
June 23, 2005 |
|
SAIDU MOHAMMED Vs. STATE OF KERALA
|
September 5, 2005 |
|
SAITHU Vs. THAHIRA
|
March 29, 2005 |
|
SAJ FLIGHT SERVICES PVT LTD Vs. SUPDT OF CENTRAL EXCISE
|
August 17, 2005 |
|
SAJEESH KUMAR Vs. UNION OF INDIA
|
July 25, 2005 |
|
SAJITHA Vs. COMPETENT AUTHORITY SAFEMFOP AND NDPS ACT
|
February 16, 2005 |
|
SAJU VARGHESE Vs. STATE
|
March 31, 2005 |
|
SALU Vs. ASSISTANT CONTROLLER
|
June 20, 2005 |
|
SAMEER P K Vs. STATE OF KERALA
|
October 28, 2005 |
|
SAMRAT EXPORTS ALIAS IMPORTERS Vs. COMMR OF CUSTOMS AND CENTRAL EXCISE
|
September 5, 2005 |
|
SANDEEP V Vs. STATE OF KERALA
|
January 17, 2005 |
|
SANKURU Vs. GOPINATHAN
|
December 22, 2005 |
|
SANTHA Vs. STATE OF KERALA
|
December 16, 2005 |
|
SANTHAKUMARI P J Vs. STATE OF KERALA
|
October 14, 2005 |
|
SAROJINI AMMA Vs. TRIVANDRUM DISTRICT CO-OPERATIVE BANK LTD
|
June 1, 2005 |
|
SAROJINI THANKAPPAN Vs. D THAYAMMAL
|
September 7, 2005 |
|
SASHIDHARAN Vs. STATE OF KERALA
|
October 13, 2005 |
|
SASIDHARAN Vs. STATE OF KERALA
|
May 26, 2005 |
|
SASIDHSRAN Vs. SUKUMARAN
|
June 30, 2005 |
|
SASIKALA KUMARI S Vs. PRIVACHOOR SERVICE CO OPERATIVE BANK LTD
|
June 14, 2005 |
|
SATHY M PILLAI Vs. SARMA
|
March 31, 2005 |
|
SATHY M PILLAI Vs. SARMA
|
March 13, 2005 |
|
SAYEESH KUMAR Vs. STATE OF KERALA
|
November 7, 2005 |
|
SEA PEARL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 16, 2005 |
|
SEBASTIAN E J Vs. A M MATHAI
|
September 6, 2005 |
|
SEBASTIAN V J Vs. STATE OF KERALA
|
May 17, 2005 |
|
SECRETARY PUDUNAGARAM GRAMA PANCHAYAT Vs. A SALEEM
|
September 6, 2005 |
|
SEN P A Vs. CO OPERATIVE MEDICAL COLLEGE
|
January 17, 2005 |
|
SHAH Vs. RAJANKUTTY
|
July 7, 2005 |
|
SHAJI Vs. STATE OF KERALA
|
June 28, 2005 |
|
SHAJI Vs. STATE OF KERALA
|
April 8, 2005 |
|
SHAJI Vs. STATE OF KERALA
|
April 5, 2005 |
|
SHAJI Vs. STATE OF KERALA
|
April 26, 2005 |
|
SHARON SUSA KURIAN Vs. STATE OF KERALA
|
September 22, 2005 |
|
SHASTHRI NAGAR COLONY WELFARE COMMITEE Vs. CALICUT DEVLOPMENT AUTHORITY
|
November 11, 2005 |
|
SHEEBA Vs. STATE OF KERALA
|
June 28, 2005 |
|
SHEEJA U D TEACHER Vs. K A DHANNIA
|
July 28, 2005 |
|
SHEEJA U.D. Vs. DHANNIA K.A.
|
July 28, 2005 |
|
SHEELA Vs. GOPALKRISHNAN
|
January 1, 2005 |
|
SHEELA Vs. STATE OF KERALA
|
October 5, 2005 |
|
SHEO PAUL Vs. KERALA STATE ELECTION COMMISSION
|
August 23, 2005 |
|
SHERIFF Vs. STATE OF KERALA
|
January 7, 2005 |
|
SHIJI P ANTONY Vs. STATE OF KERALA
|
December 23, 2005 |
|
SHOUKKATHALI Vs. STATE OF KERALA
|
June 16, 2005 |
|
SIDDIQUE Vs. STATE OF KERALA
|
December 8, 2005 |
|
SIMON VARGHESE Vs. KIDANGOOR INDUSTRIES REID PRODUCTS EMPLOYEES CO
|
May 16, 2005 |
|
SIRAJ M K Vs. DISTRICT COLLECTOR
|
December 5, 2005 |
|
SIVADASAN, K. G. Vs. P. V. SIVADASAN
|
April 5, 2005 |
|
SIYAD K U Vs. STATE OF KERALA
|
October 13, 2005 |
|
SOBHA Vs. UNION OF INDIA
|
February 18, 2005 |
|
SOLARIS SYSTEMS PVT LTD Vs. ORIENTAL BANK OF COMMERCE
|
December 2, 2005 |
|
SOUTH INDIAN BANK LTD Vs. V G KRISHNAKUMAR
|
November 16, 2005 |
|
SOUTH INDIAN BANK LTD Vs. STATE OF KERALA
|
July 6, 2005 |
|
SOYA Vs. A K MOHANAN
|
October 4, 2005 |
|
SOYI Vs. STATE OF KERALA
|
June 28, 2005 |
|
SREE NARAYANA DHARMA SAMAJAM Vs. MOHANDAS
|
January 3, 2005 |
|
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. STATE OF KERALA
|
October 25, 2005 |
|
SREEDEVI AMMA Vs. RADHA DEVI
|
January 31, 2005 |
|
SREEDHARAN Vs. STATE OF KERALA
|
February 1, 2005 |
|
SREEJITH Vs. STATE OF KERALA
|
August 29, 2005 |
|
SREEKUMARY Vs. STATE OF KERALA
|
September 26, 2005 |
|
SREELEKHA R SREEVILASOM Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 20, 2005 |
|
SREENIVASAN Vs. NAIR
|
February 14, 2005 |
|
SREENIVASAN ALIAS SREENI Vs. STATE OF KERALA
|
November 7, 2005 |
|
ST IGNATIUS HIGH SCHOOL KANJIRAMATTOM Vs. STATE OF KERALA
|
July 22, 2005 |
|
ST MARYS CHURCH Vs. TAHSILDAR
|
January 12, 2005 |
|
STALIN Vs. STATE OF KERALA
|
November 11, 2005 |
|
STALIN Vs. STATE OF KERALA
|
November 18, 2005 |
|
STANDARD ESSENTIAL OIL INDUSTRIES Vs. FOREST RANGE OFFICER
|
March 1, 2005 |
|
STATE BANK OF TRAVANCORE Vs. CENTRAL BOARD OF DIRECT TAXES
|
December 8, 2005 |
|
STATE OF KERALA Vs. C S AKSHMANAN
|
December 13, 2005 |
|
STATE OF KERALA Vs. PONNAMMA V D
|
November 17, 2005 |
|
STATE OF KERALA Vs. SURABHI STEELS P LTD
|
November 7, 2005 |
|
STATE OF KERALA Vs. ALL KERALA DOCUMENTS WRITERS
|
October 27, 2005 |
|
STATE OF KERALA Vs. GEORGE JACOB
|
October 27, 2005 |
|
STATE OF KERALA Vs. SAIFUL ISLAM
|
November 5, 2005 |
|
STATE OF KERALA Vs. HARIHARAN
|
October 4, 2005 |
|
STATE OF KERALA Vs. SUBBAYYAN
|
October 14, 2005 |
|
STATE OF KERALA Vs. THOMAS ALIASJOY
|
October 17, 2005 |
|
STATE OF KERALA Vs. VISHNU
|
December 23, 2005 |
|
STATE OF KERALA Vs. CHELUR CORPORATION
|
March 18, 2005 |
|
STATE OF KERALA Vs. CANARA BANK
|
February 25, 2005 |
|
STATE OF KERALA Vs. MARIYAMMA
|
March 23, 2005 |
|
STATE OF KERALA Vs. YESODHARAN
|
January 18, 2005 |
|
STATE OF KERALA Vs. RAJMOHAN CASHEW PVT LTD
|
January 20, 2005 |
|
STATE OF KERALA Vs. MATHA
|
January 20, 2005 |
|
STATE OF KERALA Vs. SHERIN
|
July 27, 2005 |
|
STATE OF KERALA Vs. M MOHAMMED HANEEFA
|
August 2, 2005 |
|
STATE OF KERALA Vs. KUNJU
|
August 12, 2005 |
|
STATE OF KERALA Vs. T P NANDAKUMAR
|
September 9, 2005 |
|
STATE OF KERALA Vs. NOOJUM M
|
August 23, 2005 |
|
STATE OF KERALA Vs. P S JOSEPH
|
August 23, 2005 |
|
STATE OF KERALA Vs. LISSY JOSEPH M
|
August 25, 2005 |
|
STATE OF KERALA Vs. SARITHA
|
June 24, 2005 |
|
STATE OF KERALA Vs. P MOHAMMED
|
July 1, 2005 |
|
STATE OF KERALA Vs. P K SATHEESAN
|
July 1, 2005 |
|
STATE OF KERALA Vs. ANOOP KUMAR
|
June 14, 2005 |
|
STATE OF KERALA Vs. KURUVILA E V ELLUKALAYIL HOUSE
|
June 21, 2005 |
|
STATE OF KERALA Vs. SOMDATT BUILDERS LTD
|
June 3, 2005 |
|
STATE OF KERALA Vs. V. ANILKUMAR
|
June 15, 2005 |
|
STATE OF KERALA Vs. KERALA STATE WARE HOUSING CORPORATION
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July 18, 2005 |
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STATE OF KERALA V Vs. N NARAYANAN NAIR
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February 21, 2005 |
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STATE OF SIKKIM Vs. STATE OF KERALA
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July 27, 2005 |
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STEEL INDUSTRIALS KERALA LTD. Vs. ASSISTANT COMMISSIONER
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July 20, 2005 |
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SUBHASH BABU Vs. R RADHAKRISHNAN
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December 20, 2005 |
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SUDARSANAN SEN Vs. SUDARASANAN
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February 24, 2005 |
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SUDHEER Vs. STATE OF KERALA
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October 31, 2005 |
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SUDHEPAN @ ANIYAN Vs. STATE OF KERALA
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November 2, 2005 |
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SUJESH Vs. STATE OF KERALA
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May 23, 2005 |
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SUKUMARAN Vs. ANTHONY
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April 4, 2005 |
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SUKUMARAN Vs. STATE OF KERALA
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March 1, 2005 |
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SUKUMARAN N Vs. GURUVAYOOR DEVASWOM BOARD
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February 16, 2005 |
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SUMA DEVI Vs. STATE OF KERALA
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April 8, 2005 |
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SUNIL Vs. FATHIMATH SUHARA
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February 2, 2005 |
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SUPERINTENDENT OF POLICE C B I Vs. STATE OF KERALA
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August 3, 2005 |
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SURAJ K R Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
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July 28, 2005 |
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SURESH Vs. STATE OF KERALA
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February 11, 2005 |
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SURESH CHANDRAN Vs. DISTRICT COLLECTOR
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July 8, 2005 |
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SURESH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
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May 20, 2005 |
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SURESH KUMAR S PRESIDENT Vs. M R RANJAN
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July 4, 2005 |
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SWARNAKI Vs. STATE
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August 24, 2005 |
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SYNDICATE AGRICULTURAL AND RURAL DEVELOPMENT FOUNDATION Vs. LABOUR COURT
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June 23, 2005 |
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SYNDICATE BANK Vs. CELINE THOMAS
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August 8, 2005 |
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T A ABDUL KHADER Vs. COMMISSIONER OF WEALTH TAX
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March 18, 2005 |
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T A KRISHNAN Vs. CHITRAN
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June 3, 2005 |
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T J THOMAS Vs. DEPUTY DIRECTOR OF EDUCATION
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July 6, 2005 |
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T KREVEENDRAN PILLAI Vs. KERALA BOOKS AND PUBLICATIONS SOCIETY
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June 17, 2005 |
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T MOOSA Vs. SUB INSPECTOR OF POLICE
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December 23, 2005 |
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T R DEVAN Vs. STATE OF KERALA
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February 25, 2005 |
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T R SANJEEV Vs. KARANAKODAM SRI VENKITACHALAPATHY DEVASWOM
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August 3, 2005 |
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T RAMESH BABU Vs. STATE OF KERALA
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September 5, 2005 |
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T RAMESH BABU Vs. STATE OF KERALA
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March 20, 2005 |
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T S SURENDRA KUMAR Vs. K VIJAYAN
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October 7, 2005 |
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T V SADASIVAN CHETTIAR Vs. RAJENDRAN
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January 6, 2005 |
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T V THAMPY Vs. VARKEY EMMANUEL
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August 16, 2005 |
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T. THOMAS MATHAI Vs. JOSEPH ALEN
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February 9, 2005 |
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T.M. CHACKO Vs. INCOME TAX OFFICER
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October 13, 2005 |
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TARGET OVERSEAS EXPORTS PVT LTD Vs. A M IQBAL
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February 14, 2005 |
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TATA TEA LTD Vs. INSPECTING ASST COMMR
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December 16, 2005 |
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THALAYODI RAGHAVAN Vs. KOORANTAVITTA KELAPPAN
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November 16, 2005 |
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THANAIYA Vs. BALASAMY NADAR (KERALA)
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February 4, 2005 |
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THANGAMANI S. Vs. STATE OF KERALA
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November 27, 2005 |
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THANKAMMA MATHEW Vs. RAVI MATHEW
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February 4, 2005 |
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THANKAMMA MATHEW & ANOTHER Vs. RAVI MATHEW & OTHERS
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January 4, 2005 |
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THANKAPPAN Vs. STATE OF KERALA
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April 7, 2005 |
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THAZHAPATTATHILLATH KRISHNAN NAMBOODIRI Vs. THAZHAPATTATHILLATH DAMODARAN NAMBOODIRI
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February 24, 2005 |
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THEMMA Vs. INFANT JESUS CHURCH
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February 25, 2005 |
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THIDDIL MOHAMMED KUNHI Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
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August 11, 2005 |
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THIMMAPPA PATALI Vs. STATE
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April 5, 2005 |
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THOMAS Vs. KUNJAMMA
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September 2, 2005 |
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THOMAS Vs. SAIDALAVI
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March 28, 2005 |
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THOMAS CHANDY Vs. STATE OF KERALA
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November 24, 2005 |
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THOMAS GEORGE Vs. REVENUE DIVISIONAL OFFICER
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June 3, 2005 |
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THOMAS JACOB Vs. STATE OF KERALA
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August 24, 2005 |
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THOMAS P C Vs. BAR COUNCIL OF KERALA
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November 7, 2005 |
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THOMAS PHILIP Vs. ASST REGISTRAR OF COMPANIES
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June 9, 2005 |
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THOMAS THARAKAN Vs. MEENAKUMARI
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June 28, 2005 |
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THRISSUR TALUK CHETHU THOZHILALI MULTIPURPOSE CO-OP SOCIETY Vs. SUB POST MASTER
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February 11, 2005 |
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TOM VARGHESH Vs. JHON K JHON
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August 24, 2005 |
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TRACTORS AND FARM EQUIPTMENT LTD Vs. K S SUNIL KUMAR
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August 24, 2005 |
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TRANSPORTING AND GENERAL WORKER UNION Vs. LA YARD FOOD LTD
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July 27, 2005 |
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TRANSPORTING AND GENERAL WORKERS UNION Vs. LALYARD FOOD LTD
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July 27, 2005 |
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TRESA Vs. P D JOSEPH
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September 29, 2005 |
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TRICHUR DISTRICT PRIVATE BUS OPERATORS Vs. STATE OF KERALA
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April 6, 2005 |
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U B C Vs. GOVARTHANAM
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March 16, 2005 |
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UNION BANK OF INDIA Vs. M R LATHEESH
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February 25, 2005 |
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UNION BANK OF INDIA Vs. M CHANDRASEKHRAN NAIR
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June 6, 2005 |
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UNION OF INDIA Vs. LILLY VASUDEVAN
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June 15, 2005 |
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UNION OF INDIA Vs. ANITHA VASU
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August 2, 2005 |
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UNION OF INDIA Vs. KUMARI M R RADHAMONY
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August 16, 2005 |
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UNION OF INDIA Vs. HIGH RANGE ESTATE LABOUR UNION
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January 10, 2005 |
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UNION OF INDIA Vs. V MOHANDAS
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January 25, 2005 |
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UNION OF INDIA Vs. VAILANKANNI TRADING CORPORATION
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December 14, 2005 |
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UNION OF INDIA Vs. S ASHOK KUMAR
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October 26, 2005 |
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UNION OF INDIA Vs. T V JOHAN S O T S VARKEY
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December 20, 2005 |
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UNIT TRUST OF INDIA Vs. INDIAN OVERSEAS BANK
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January 25, 2005 |
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UNITED INDIA INSURANCE CO LTD Vs. SACHIDANANDA PRABHU
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July 7, 2005 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. VELAYUDHAN
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December 1, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ANNAKUTTY
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June 16, 2005 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. ROY
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February 22, 2005 |
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UNNIECHI Vs. PANGU ALIAS APPUKUTTY
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February 2, 2005 |
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USHA JOHN Vs. STATE OF KERALA
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June 14, 2005 |
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USMAN Vs. STATE OF KERELA
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March 29, 2005 |
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V DIVAKARAN NAIR Vs. SECRETARY
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February 4, 2005 |
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V J THOMAS Vs. PATHROSE ABRAHAM
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June 30, 2005 |
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V K BALACHANDRAN Vs. STATE OF KERALA
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January 6, 2005 |
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V K S NARAYANAN NAMUDIRI Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
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October 27, 2005 |
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V K SOMAN ACHARI Vs. SABU JACOB
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September 27, 2005 |
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V M ANTHROYOSE Vs. REGIONAL TRANSPORT OFFICER
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September 7, 2005 |
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V N THAMPL ALIAS REVENDRAN PILLAI Vs. Y MATHAL
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March 23, 2005 |
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V N VASAVAN Vs. STATE OF KERALA
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November 9, 2005 |
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V P MAHADEVAN PILLAI Vs. UNIVERSITY OF KERALA
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June 27, 2005 |
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V SURESH KUMAR Vs. V C RAVEENDRAN
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September 9, 2005 |
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VAKKOM PURUSHOTHAMAN Vs. STATE OF KERALA
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March 30, 2005 |
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VALANCHERY SERVICE CO-OPERATIVE BANK LTD Vs. STATE OF KERALA
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December 23, 2005 |
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VARGHESE Vs. STATE OF KERALA
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April 5, 2005 |
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VARGHESE Vs. SHERIF
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March 21, 2005 |
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VARKEY P V Vs. STATE OF KERALA
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March 29, 2005 |
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VASANTHI Vs. STATE OF KERALA
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September 9, 2005 |
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VASU @ VASAL VASU Vs. K.V. VARGHESE
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October 24, 2005 |
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VENKATRAMAN Vs. SUB INSPECTOR OF POLICE
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August 17, 2005 |
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VICAR PUTHENPALLI Vs. TAHSILDAR VAIKOM TALUK
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January 12, 2005 |
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VIJAYABHANU Vs. STATE OF KERALA
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November 22, 2005 |
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VIJAYADAS Vs. INSPECTOR OF POLICE
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September 28, 2005 |
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VIJAYAKUMAR AIRPORT DIRECTOR Vs. STATE OF KERALA
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March 28, 2005 |
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VIJAYAN Vs. STATE OF KERALA
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March 3, 2005 |
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VIJAYAN Vs. STATE OF KERALA
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December 1, 2005 |
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VIJAYAN Vs. STATE OF KERALA
|
June 29, 2005 |
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VIJYAN Vs. STATE OF KERALA
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February 18, 2005 |
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VINOD BABU Vs. DISTRICT COLLECTOR
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September 7, 2005 |
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VISWAMBHARAN Vs. DHANYA
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January 14, 2005 |
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VRINDAVAN HOTELS PVT LTD Vs. E S I CORPORATION
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June 14, 2005 |
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WELFARE FUND INSPECTOR Vs. N. E. MOHANAT
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December 22, 2005 |
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WESTERN INDIA COTTONS LTD Vs. KERALA STATE ELECTRICITY BOARD
|
February 22, 2005 |
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XAVIER KUTTY Vs. SUNNYMON
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September 23, 2005 |
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YEMKAY ICE PLANT Vs. STATE OF KERALA
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August 31, 2005 |
LOGIN