|
A AMINA Vs. T BABY
|
August 23, 2004 |
|
A JANARDHANAN Vs. C V JAYACHANDRAN
|
November 8, 2004 |
|
A K MUHAMMED Vs. ARAVINDAKSHAN NAIR
|
August 23, 2004 |
|
A K SUKUMARAN NAIR Vs. STATE OF KERALA
|
December 20, 2004 |
|
A. KAMARUDEEN Vs. ASSISTANT COMMISSIONER (ASSMT.) AND ORS.
|
June 2, 2004 |
|
A.C. ASHRAF Vs. M.P. FATHIMA
|
February 24, 2004 |
|
A.C. CHUMMAR. Vs. T.P. VISWANATHA IYYER
|
September 17, 2004 |
|
A.M. ZAINALABDEEN MUSALIAR Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 12, 2004 |
|
ABBAS Vs. STATE OF KERALA
|
February 20, 2004 |
|
ABDUL AZEEZ Vs. PUNJAB NATIONAL BANK
|
December 1, 2004 |
|
ABDUL AZEEZ K Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
October 12, 2004 |
|
ABDUL BASHEER Vs. STATE OF KERALA
|
October 12, 2004 |
|
ABDUL HAKEEM HAJI Vs. NANDAGOPALAN
|
October 5, 2004 |
|
ABDUL HAMEED Vs. K A MOHAMMED NIZZAR
|
December 1, 2004 |
|
ABDUL HAMEED Vs. FOUSIYA
|
November 18, 2004 |
|
ABDUL HAQUE Vs. PATHUMMA
|
September 27, 2004 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
November 23, 2004 |
|
ABDUL RAHIMAN Vs. RAJAN
|
July 8, 2004 |
|
ABDUL RASHEED Vs. STATE OF KERALA
|
October 29, 2004 |
|
ABDUL RASHEED Vs. TAHSILDAR
|
July 21, 2004 |
|
ABOOBACKER Vs. R T A
|
November 26, 2004 |
|
ABOOBACKER Vs. ISMAIL
|
July 5, 2004 |
|
ABRAHAM Vs. ELIKULAM SERVICE CO OPERATIVE BANK LTD
|
August 2, 2004 |
|
ACADEMY OF MEDICAL SCIENCES Vs. REGINA M
|
October 1, 2004 |
|
ACHAMMA Vs. UNION OF INDIA
|
June 22, 2004 |
|
ADMINISTRATION Vs. NADERKOYA
|
December 20, 2004 |
|
ADMINISTRATOR U T OF LAKSHADWEEP Vs. M MUSTHAK
|
April 1, 2004 |
|
AIDED HIGHER SECONDARY SCHOOL TEACHERS ASSOCIATION Vs. STATE OF KERALA
|
November 4, 2004 |
|
AISWARYA CASHEW CO Vs. KRIMPEXX OVERSEAS P LTD
|
August 12, 2004 |
|
ALL INDIA LAWYERS UNION Vs. STATE OF KERALA
|
August 19, 2004 |
|
ALL KERALA TOURIST TAXI ASSOCIATION Vs. SECRETARY TO GOVERNMENT
|
September 28, 2004 |
|
AMBIKADEVI Vs. M EASWARI
|
June 30, 2004 |
|
AMEER ALI Vs. S KODER
|
February 20, 2004 |
|
AMINA Vs. STATE OF KERALA
|
February 4, 2004 |
|
AMMUTTY AMMA Vs. STATE OF KERALA
|
August 25, 2004 |
|
ANANTHARAJAN Vs. STATE OF KERALA
|
March 11, 2004 |
|
ANDREW E K Vs. STATE BANK OF INDIA
|
October 12, 2004 |
|
ANIKAD GRAMA PANCHAYATH Vs. BAIJU
|
October 25, 2004 |
|
ANIL AKKARA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES THIRUVANANTHAPURAM
|
April 19, 2004 |
|
ANIL KUMAR Vs. DIRECTOR OF AGRICULTURE
|
March 11, 2004 |
|
ANILKUMAR Vs. STATE OF KERALA
|
November 17, 2004 |
|
ANITHA Vs. KANJIRAPPILLY BLOCK PANCHAYAT
|
August 18, 2004 |
|
ANNIE Vs. HEDWIN
|
August 3, 2004 |
|
ANNIE THOMAS Vs. ASST. PROVIDENT FUND COMMISSIONER
|
June 15, 2004 |
|
ANTONY Vs. RANA
|
November 5, 2004 |
|
AOMANATHAN Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT SOCIETY
|
June 22, 2004 |
|
APPKUTTAN CHETTIYAR Vs. LATHIKADEVI AMMA
|
December 3, 2004 |
|
ARAVINDAN Vs. STATE REP
|
November 19, 2004 |
|
ARIAMMA SACHARIAH Vs. ROSE ELIZABETH KURIAN
|
February 26, 2004 |
|
ARUNKUMAR Vs. STATE OF KERALA
|
January 16, 2004 |
|
ASHOKAN Vs. STATE OF KERALA
|
July 23, 2004 |
|
ASHRAF Vs. FATHIMA
|
February 26, 2004 |
|
ASOKAN CHETTIAR Vs. INDUSTRIAL TRIBUNAL
|
March 18, 2004 |
|
ASSOCIATE AGENCIES Vs. STATE OF KERALA
|
June 9, 2004 |
|
ASSOO HAJEE Vs. K I ABDUL LATHEEF
|
June 1, 2004 |
|
AUTOKASAT LTD Vs. STATE OF KERALA
|
October 28, 2004 |
|
AYANIKKAL ACHUNNI Vs. BHANUMATHI
|
November 17, 2004 |
|
AYURVEDA MEDICAL ASSOCIATION OF INDIA Vs. STATE OF KERALA
|
October 12, 2004 |
|
AYYAPPAN Vs. STATE OF KERALA
|
August 9, 2004 |
|
AZAD RAHIM Vs. GIFT TAX OFFICER
|
January 21, 2004 |
|
B SUBBAYA RAI Vs. K KARUNAKARAN NAMBIAR
|
October 29, 2004 |
|
BABU Vs. PADMANABHAN
|
June 1, 2004 |
|
BABY MARINEX SARASS Vs. TRITON MARINEX
|
November 4, 2004 |
|
BALACHANDRAN NAIR Vs. STATE OF KERALA
|
May 25, 2004 |
|
BALACHANDRAN PILLAI Vs. STATE OF KERALA
|
August 18, 2004 |
|
BALAN Vs. BIJINA
|
July 2, 2004 |
|
BASHEER Vs. STATE OF KERALA
|
May 17, 2004 |
|
BASHEER Vs. MAHASAKTHI ENTERPRISES
|
October 11, 2004 |
|
BEEBI SHEIKENTEVEEDU Vs. ADMINISTRATOR
|
February 16, 2004 |
|
BENHUR LIQUORS Vs. SALES TAX OFFICER
|
August 24, 2004 |
|
BHAGVATHY PRASAD AGARWAL Vs. THRIVENI GLASS HOUSE
|
February 13, 2004 |
|
BHARATI CELLULAR LIMITED Vs. STATE OF KERALA
|
June 4, 2004 |
|
BHASKARA HEGDE Vs. STATE OF KERALA
|
June 30, 2004 |
|
BHASKARAN Vs. VIJAYARAGHAN
|
December 3, 2004 |
|
BIJU C VALIAVANADAN Vs. STATE OF KERALA
|
April 2, 2004 |
|
BIJU CHACKO Vs. DEPUTY DIRECTOR, MINING AND GEOLOGY
|
December 21, 2004 |
|
BIJU JACOB Vs. ANNIE MATHEW
|
May 21, 2004 |
|
BIJU K FRANCIS Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 9, 2004 |
|
BOBBY CYRIAC Vs. MOHAMOOD
|
June 11, 2004 |
|
BRANCH MANAGER KERALA STATE FINANCIAL ENTERPRISES LTD Vs. MEENACHIL CO OP AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD
|
September 15, 2004 |
|
BUSINESS BANKERS Vs. K ANANDAN
|
December 8, 2004 |
|
C A CHACKO Vs. STATE OF KERALA
|
September 7, 2004 |
|
C A JACOBKUTTY Vs. STATE OF KERALA
|
March 18, 2004 |
|
C B I Vs. P I BABU
|
September 20, 2004 |
|
C HAMSA Vs. STATE OF KERALA
|
November 25, 2004 |
|
C K SALEEM KUMAR Vs. STATE OF KERALA
|
July 2, 2004 |
|
C K SUNNY Vs. ADDITIONAL SALES TAX OFFICER-I SALES TAX OFFICE I CIRCLE KOTTAYAM
|
February 10, 2004 |
|
C M BONNY Vs. KOSHI P JOHN
|
December 20, 2004 |
|
C P ANTONY Vs. STATE OF KERALA
|
September 14, 2004 |
|
C P JOSE Vs. STATE OF KERALA
|
April 6, 2004 |
|
C S VIDYASAGAR Vs. KERALA AGRICULTURAL UNIVERSITY
|
May 18, 2004 |
|
CANAAN KURIES AND LOANS P LTD Vs. INCOME TAX OFFICER
|
September 16, 2004 |
|
CANARA BANK Vs. STATE OF KERALA
|
November 10, 2004 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. K G PREMSANKAR
|
November 30, 2004 |
|
CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY PROSECUTOR Vs. P I BABU
|
August 20, 2004 |
|
CHACKO Vs. K S E B
|
November 3, 2004 |
|
CHACKO Vs. ABDUL RAHIMAN
|
May 28, 2004 |
|
CHAKKIATH ENGINEERING WORKS Vs. SALES TAX OFFICER
|
September 25, 2004 |
|
CHANDRAKALA Vs. SOMAN
|
September 17, 2004 |
|
CHANDRAMOHAN Vs. REVENUE DIVISIONAL OFFICER
|
November 16, 2004 |
|
CHANDRAN Vs. STATE OF KERALA
|
November 25, 2004 |
|
CHANDRAN Vs. SUNIL KUMAR
|
August 3, 2004 |
|
CHEMMAYYA GOWDA Vs. STATE
|
June 16, 2004 |
|
CHERINJUMPATTY THAMPURATTY Vs. STATE OF KERALA
|
July 23, 2004 |
|
CHITTUR THATHAMANGALAM MUNICIPALITY Vs. SHAHUL HAMEED
|
September 9, 2004 |
|
CHRIST NAGAR S S SCHOOL Vs. UNION OF INDIA
|
June 23, 2004 |
|
CHUMMATTU THOZHILALI UNION Vs. KERALA HEADLOAD WORKERS WALFARE BOARD
|
May 24, 2004 |
|
CIRCLE INSPECTOR OF EXCISE Vs. SUPER STAR DISTILLERIES
|
April 19, 2004 |
|
COCHIN DEVASWOM BOARD Vs. RAMACHANDRA KURUP AND ORS.
|
March 9, 2004 |
|
COCHIN REFINERIES OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
March 12, 2004 |
|
COHIN NAVAL BASE CIVILIAN EMPLOYEES CO OP SOCIETY LTD Vs. M RAJAN KURUP
|
October 28, 2004 |
|
COMMANDING OFFICER NAVAL BASE Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
|
March 8, 2004 |
|
COMMISSIONER OF CUSTOMS Vs. MOTISONS INTERNATIONAL
|
February 16, 2004 |
|
COMMISSIONER OF EXAMINATIONS Vs. G R ARUNSHEKHAR
|
January 27, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. A J ABRAHAM ANTHERAPER
|
April 6, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST P LTD
|
April 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL CLASSIC
|
June 10, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. OUSEPH CHACKO
|
July 13, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. JOHN MATHEW LR OF LATE N.J. MATHEW
|
August 20, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. P.K. NARAYANAN
|
September 17, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. A.M. MOOSA, BHARATH SEA FOODS
|
August 2, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. VICTORY AQUA FARM LTD
|
October 14, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ALPHONSA JOSEPH
|
November 30, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. DEEP ARTS
|
December 1, 2004 |
|
COMMISSIONER OF INCOME TAX Vs. ABAD HOTELS INDIA P LTD
|
October 5, 2004 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. TRAVANCORE CHEMICALS AND MFG CO LTD
|
October 14, 2004 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. T J MATHAI CONTRACTOR COCHIN
|
June 3, 2004 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. FOBBES EWART AND FIGGIES PVT LTD
|
June 2, 2004 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. A N HABEEB
|
March 8, 2004 |
|
COMMISSIONER OF WEALTH TAX Vs. KIL KOTHAGIRI TEA AND COFFEE ESTATE CO LTD
|
June 14, 2004 |
|
CONFEDERATION OF CONSUMER VIGILANCE CENTRE Vs. STATE OF KERALA
|
November 15, 2004 |
|
CORPORATE EDUCATIONAL AGENCY Vs. LILLY
|
October 7, 2004 |
|
COUNCIL OF PRINCIPALS OF COLLEGES Vs. STATE OF KERALA
|
June 24, 2004 |
|
CYRIAC MATHEW KOTTAYAM Vs. COMMISSIONER FOR WORKMEN COMPENSATION
|
July 8, 2004 |
|
CYRIL XAVIER Vs. V V SIMON
|
April 7, 2004 |
|
D VIJAYALAKSHMI Vs. KERALA STATE FINANCIAL
|
December 20, 2004 |
|
DAISY PUTHRAN Vs. RECOVERY OFFICER
|
February 11, 2004 |
|
DAMODARAN Vs. STATE OF KERALA
|
February 26, 2004 |
|
DAMODARAN, K. K. Vs. STATE OF KERALA
|
February 23, 2004 |
|
DEPUTY COMMISSIONER Vs. K N S MOHAMMED IYOOB LABBAI SAHIB
|
November 12, 2004 |
|
DEPUTY GENERAL MANAGER S B I Vs. ROY SAMUEL
|
June 11, 2004 |
|
DHIRAJLAL RAMCHAND Vs. STATE OF KERALA
|
June 7, 2004 |
|
DINESAN Vs. EXCISE COMMISSIONER
|
February 25, 2004 |
|
DINESH MENON Vs. GOMATHY AMMA
|
March 31, 2004 |
|
DIRECTOR TOURISM DEPARTMENT THIRUVA Vs. INDUSTRIAL TRIBUNAL KOLLAM
|
November 8, 2004 |
|
DIVISIONAL PERSONNEL OFFICER Vs. GENERAL SECRETARY DAKSHINA RAILWAY CASUAL LABOUR UNION
|
November 23, 2004 |
|
DIVL. PERSONNEL OFFICER Vs. KARTHIYANI
|
May 18, 2004 |
|
DUNGARSI RANCHHODAS JAYESH NIWAS Vs. MOOLJI VISANJI
|
March 18, 2004 |
|
DY COMMISSIONER OF SALE TAX LAW Vs. S S VENKITASWAMY
|
December 21, 2004 |
|
E J DAVIS Vs. STATE OF KERALA
|
February 3, 2004 |
|
E MICHEAL RAJ Vs. INTELLIGENCE OFFICER
|
August 25, 2004 |
|
E RAJARATHINAM Vs. STATE
|
May 26, 2004 |
|
E S I CORPORATION Vs. JOSEPH
|
August 10, 2004 |
|
E.P. ALAVIKUTTY Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
|
November 26, 2004 |
|
EANU HAJI Vs. MUSTAFA
|
March 9, 2004 |
|
EDGER FERUS Vs. ABRAHAM ITTYCHERIA
|
February 10, 2004 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. JULIER SHERLY DCOUTHO
|
February 10, 2004 |
|
ENGLISH INDIAN CLAYS LTD Vs. UNION OF INDIA
|
September 17, 2004 |
|
ERNAKULAM CHAMBER OF COMMERCE Vs. STATE OF KERALA
|
September 28, 2004 |
|
ERNAKULAM DISTRICT CO OPERATIVE BANK Vs. ASSISTANT COMMISSIONER OF INCOME TAX TDS
|
August 24, 2004 |
|
EUGENIA ARCHETTI ABDULLAH Vs. STATE OF KERALA
|
April 7, 2004 |
|
EULER WALDEMAR Vs. STATE OF KERALA
|
June 4, 2004 |
|
EXE OFFICER SULTHAN BATHERY Vs. DAMODARAN
|
August 3, 2004 |
|
F A C T Vs. GOPINATHA PANICKER
|
March 26, 2004 |
|
FAST AND SAFE TRANSPORTS PVT LTD Vs. STATE OF KERALA
|
September 28, 2004 |
|
FEDERAL BANK OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
March 12, 2004 |
|
FERNANDEZ, E. M. Vs. UNION OF INDIA
|
June 16, 2004 |
|
FLEMINGO DFS PRIVATE LTD Vs. STATE OF KERALA
|
September 10, 2004 |
|
FOOD INSPECTOR Vs. SUBRAMANIAN
|
February 17, 2004 |
|
FR ABRAHAM VELLAMTHADATHIL Vs. STATE OF KERALA
|
April 2, 2004 |
|
FR SIMON Vs. FR SKARIA
|
October 7, 2004 |
|
FRANCIS Vs. JESSY
|
November 26, 2004 |
|
FRANCIS Vs. JOHN BRITTO
|
October 21, 2004 |
|
FRANCIS Vs. PRADEEP
|
April 13, 2004 |
|
FRANCIS Vs. SARADA
|
February 17, 2004 |
|
FRANCIS M D Vs. CARMEL ENGLISH MEDIUM HIGH SCHOOL
|
July 28, 2004 |
|
GENERAL AUTO SALES Vs. VIJAYALAKSHMI D PROPRIETRY
|
August 4, 2004 |
|
GENERAL MANAGER Vs. P L LILLY
|
October 7, 2004 |
|
GEORGE ISSAC Vs. UNION OF INDIA
|
February 19, 2004 |
|
GEORGE ISSAC Vs. STATE OF KERALA
|
February 4, 2004 |
|
GEORGE MATHEW ALIAS KUTTACHAN Vs. PAULOSE VARKEY ALIAS OVID
|
March 26, 2004 |
|
GEORGE THOMAS Vs. GEONDY JOSEPH
|
December 14, 2004 |
|
GEROGE KURIAN Vs. STATE OF KERALA
|
May 28, 2004 |
|
GIRILAL Vs. CORPORATION OF COCHIN
|
March 19, 2004 |
|
GLADIS SIMON Vs. P.L. LILLY AND ORS.
|
October 7, 2004 |
|
GOPALAKRISHNAN Vs. STATE OF KERALA
|
October 29, 2004 |
|
GOPALAKRISHNAN NAIR Vs. COMMISSIONER OF INCOME TAX
|
May 18, 2004 |
|
GOPALAN Vs. STATE OF KERALA
|
December 13, 2004 |
|
GOPI Vs. SALIM
|
January 21, 2004 |
|
GOPINATHAN Vs. RAMAN
|
April 2, 2004 |
|
GULERI Vs. DIRECTOR GENERAL C I S F
|
March 26, 2004 |
|
GURUMOORTHY GOPALAKRISHNAN Vs. LAKSHMI BAI
|
December 3, 2004 |
|
GURUVAYOOR PRATHIKARANA VEDI Vs. SECRETARY TO GOVERNMENT
|
March 5, 2004 |
|
HAJI ABDUL SALAM Vs. STATE OF KERALA
|
November 4, 2004 |
|
HALLIN JACOB K Vs. STATE OF KERALA
|
August 18, 2004 |
|
HARRISIONS MALAYALAM LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
November 9, 2004 |
|
HIGASHIMARU FEEDS INDIA LTD Vs. UNION OF INDIA
|
August 8, 2004 |
|
HIGASHIMARU FEEDS INDIA LTD Vs. UNION OF INDIA
|
August 3, 2004 |
|
I BASHEER Vs. KERALA STATE HOUSING BOARD
|
November 18, 2004 |
|
I.R.E. STAFF AND WORKERS UNION Vs. INDIAN RARE EARTHS LTD.
|
July 6, 2004 |
|
INTERNATIONAL CREATIVE FOODS LTD Vs. STATE OF KERALA
|
October 4, 2004 |
|
ISSAC Vs. ELAMMA
|
December 1, 2004 |
|
JACOB Vs. K T MOHAMMED
|
January 15, 2004 |
|
JACOB GEORGE Vs. JACOB CHERIYAN
|
May 24, 2004 |
|
JALEEL Vs. STATE OF KERALA
|
June 3, 2004 |
|
JALEEL ASSOCIATES Vs. HOTEL SAGAR
|
December 3, 2004 |
|
JAMEELA KHADER Vs. STATE OF KERALA
|
April 2, 2004 |
|
JAMES Vs. STATE OF KERALA
|
March 16, 2004 |
|
JANADAS Vs. VEDANAYAGAM
|
July 28, 2004 |
|
JANARDHANAN Vs. T A ANEEFA RAWTHER
|
June 23, 2004 |
|
JAYAKUMAR Vs. RAJAMMA
|
June 8, 2004 |
|
JAYARAJAN Vs. VADAKARA NAGARASABHA
|
April 2, 2004 |
|
JAYRAJ Vs. V T THOMAS
|
July 2, 2004 |
|
JENSON ALIAS MATHAN Vs. STATE OF KERALA
|
June 24, 2004 |
|
JIJU MARAN Vs. NARCOTIC CONTROL BUREAU
|
May 27, 2004 |
|
JISHA Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 3, 2004 |
|
JITHIN T N Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
August 23, 2004 |
|
JOHN Vs. A A MANUEL
|
August 20, 2004 |
|
JOHN Vs. STATE OF KERALA
|
February 10, 2004 |
|
JOHN ROJI Vs. MARRIAGE OFFICER
|
January 5, 2004 |
|
JOHNSON Vs. STATE OF KERALA
|
November 17, 2004 |
|
JOHNY KURUVILLA Vs. RESERVE BANK OF INDIA
|
May 26, 2004 |
|
JOSE Vs. ANTONY
|
November 18, 2004 |
|
JOSE A THOMAS Vs. KOOTHATTUKULAM PANCHAYATH
|
March 5, 2004 |
|
JOSEPH Vs. SALES TAX OFFICER
|
November 8, 2004 |
|
JOSEPH A A Vs. UNION BANK OF INDIA
|
November 2, 2004 |
|
JOSEPH CYRIAC DIED Vs. STATE OF KERALA
|
August 20, 2004 |
|
JOSEPH MOOLAYIL Vs. K.M. DEVAKI AMMA
|
January 21, 2004 |
|
JOSHY Vs. STATE OF KERALA
|
December 1, 2004 |
|
JOSHY CYRIAC Vs. KALPETTA MUNICIPALITY
|
February 5, 2004 |
|
JOY VARGHESE Vs. STATE OF KERALA
|
November 24, 2004 |
|
K A ABDUL VAHID Vs. STATE OF KERALA
|
December 15, 2004 |
|
K A LOUIZ Vs. A A AUGUSTIN
|
May 26, 2004 |
|
K ABDUL AZEEZ Vs. STATE OF KERALA
|
October 12, 2004 |
|
K BHASKARAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 4, 2004 |
|
K C MADHAVAN EMBRANTHIRI Vs. M M THOMAS
|
May 27, 2004 |
|
K C MAMMEN Vs. COMMISSIONER OF GIFT TAX
|
April 5, 2004 |
|
K GOVINDAN Vs. COMMISSIONER OF GIFT TAX COCHIN
|
June 11, 2004 |
|
K H SHIRAJ Vs. HIGH COURT OF KERALA
|
August 6, 2004 |
|
K K ACHUTHAN Vs. STATE OF KERALA
|
October 28, 2004 |
|
K K VALSAN Vs. C M FURTAL
|
November 8, 2004 |
|
K L LAXMIKANTHA Vs. K L VIJAYALAXMI
|
March 5, 2004 |
|
K M ASOKAN NAMBIAR Vs. STATE OF KERALA
|
August 2, 2004 |
|
K M CHITAHARANJAN Vs. RAVI MOHAN
|
August 2, 2004 |
|
K M SALIM Vs. ADDITIONAL SALES TAX OFFICER
|
September 29, 2004 |
|
K O MATHEW Vs. THOMAS
|
October 27, 2004 |
|
K P HARIHARA KUMAR Vs. UNION OF INDIA
|
May 18, 2004 |
|
K P MOHAMMED SAYYED Vs. COMMISSIONER OF INCOME TAX
|
December 21, 2004 |
|
K P SADANANDAN NAIR Vs. M VIMALA
|
March 31, 2004 |
|
K R VENKITARAMANAN Vs. RAJAMMA
|
November 9, 2004 |
|
K RAJENDRAN Vs. STATE OF KERALA
|
September 9, 2004 |
|
K S GOPINATHA PILLAI Vs. STATE OF KERALA
|
August 4, 2004 |
|
K S MAHADEVA IYER Vs. STATE OF KERALA
|
April 2, 2004 |
|
K S R T C Vs. VARGHESE
|
March 24, 2004 |
|
K S R T C Vs. REGIONAL TRANSPORT AUTHORITY
|
November 25, 2004 |
|
K T BHASKARAN DIED Vs. TRAVANCORE DEVASWOM BOARD
|
August 12, 2004 |
|
K T LALU Vs. KALAM
|
August 5, 2004 |
|
K V GOPINATHAN Vs. KANNANKAV DEVASOM UDAMA
|
April 2, 2004 |
|
K V JOSEPH and SONS Vs. SURYA CONSTRUCTIONS
|
December 15, 2004 |
|
K V KADER HAJI DIED Vs. COMMISSIONER OF INCOME TAX COCHIN
|
April 2, 2004 |
|
K VASUDEVAN Vs. STATE OF KERALA
|
June 24, 2004 |
|
K VENUGOPALAN Vs. MOOSA K B
|
February 23, 2004 |
|
K VENUGOPALAN NAMBIAR Vs. UNION OF INDIA
|
December 2, 2004 |
|
K VIJAYAN Vs. K K T HARIDASAN
|
June 11, 2004 |
|
K. JOY Vs. REGIONAL TRANSPORT OFFICER
|
July 1, 2004 |
|
K. RADHAKRISHNAN Vs. REVENUE RECOVERY OFFICER, DRT
|
June 23, 2004 |
|
KADAKAM SERVICE CO OP BANK LTD Vs. M NARAYANA BHAT
|
January 27, 2004 |
|
KADEEJA Vs. CHANDRIKA
|
March 31, 2004 |
|
KADER Vs. STATE OF KERALA
|
November 12, 2004 |
|
KADER HAJI Vs. CIT
|
April 2, 2004 |
|
KALIJANI AMMA Vs. SAROJINI AMMA
|
July 2, 2004 |
|
KALLIL MOOSSA Vs. MANNAMKANDIYIL LAKSHMANAN
|
March 30, 2004 |
|
KALYAN PRODUCTS Vs. UNION OF INDIA
|
June 22, 2004 |
|
KALYANI BHARATHAN Vs. N ABDUL MUTHALIF
|
December 14, 2004 |
|
KAMBIVELI UNNI Vs. STATE OF KERALA
|
August 12, 2004 |
|
KANJOOR KSHEERA ULPADAKA CO OP SOCIETY LTD Vs. P K PAPPACHAN
|
September 14, 2004 |
|
KANTHIMATHY PLANTATIONS (P) LTD. Vs. S. VEERA SUBRAMONIA SARMA
|
January 15, 2004 |
|
KARTHIYAYANI Vs. S N D P SAKHA YOGAM
|
September 16, 2004 |
|
KARTHYAYANI Vs. ANANDAN
|
March 8, 2004 |
|
KARUNAKARAN Vs. HIGH COURT OF KERALA
|
August 13, 2004 |
|
KAY TEE SONS Vs. STATE OF KERALA
|
July 29, 2004 |
|
KELU KURUP Vs. STATE
|
June 1, 2004 |
|
KERALA COMMUNITY DEVELOPMENT EXTENSION OFFICERS ASSOCIATION Vs. STATE OF KERALA
|
September 17, 2004 |
|
KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD Vs. WILLIAM RAYNOLD
|
June 29, 2004 |
|
KERALA PROVATE HOSPITAL ASSOCIATION Vs. SECRETARY LABOUR AND REHABILITATION
|
September 8, 2004 |
|
KERALA SELF FINANCING ENGINEERING COLLEGE Vs. STATE OF KERALA
|
September 8, 2004 |
|
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
|
June 8, 2004 |
|
KERALA STATE CIVIL SUPPLIES CORPORATION Vs. M G M TRANSPORTS REGISTERED
|
December 9, 2004 |
|
KERALA STATE CO OPERATIVE BANK LTD Vs. KERALA CO OPERATIVE TRIBUNAL
|
October 5, 2004 |
|
KERALA STATE ELECTRICITY BOARD Vs. C NAJEEB
|
December 8, 2004 |
|
KERALA STATE FINANCIAL ENTERPRISES LTD Vs. MEENACHIL CO OPERATIVE AGRICULTRUAL AND RURAL DEVELOPMENT BANK LTD
|
September 13, 2004 |
|
KERALA STATE FINANCIAL ENTERPRISES LTD. Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
|
March 11, 2004 |
|
KERALA STUDENTS UNION Vs. SOJAN FRANCIS
|
February 20, 2004 |
|
KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI Vs. STATE OF KERALA
|
May 28, 2004 |
|
KILKOTAGIRI TEA & COFFEE ESTATES Vs. COMMISSIONER OF INCOME TAX
|
June 14, 2004 |
|
KIRLOSKAR BROTHERS LTD Vs. STATE OF KERALA
|
March 8, 2004 |
|
KOCHI REFINERIES LTD Vs. G OMANAKUTTAN
|
April 7, 2004 |
|
KOOSHY TITUS Vs. CRYSTAL BISCUITS INDIA PRIVATE LTD
|
August 18, 2004 |
|
KOTTILLIL MUHAMMEDKUTTY HAJI Vs. ATHANICKAL SARADA
|
August 24, 2004 |
|
KRISHNA IYER Vs. STATE OF KERALA
|
September 13, 2004 |
|
KRISHNAKUMAR Vs. STATE OF KERALA
|
November 15, 2004 |
|
KRISHNAKUMARI Vs. VENUGOPAL
|
December 14, 2004 |
|
KRISHNAN NAIR Vs. VASUDEVA PANICKER
|
July 20, 2004 |
|
KRISHNAN RAVEENDRA BABU Vs. PAPUKUTTY VENUGOPALAN
|
August 25, 2004 |
|
KRISHNAN SREEMATHY Vs. PADMANABHAN GANGADHARAN
|
September 22, 2004 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
December 17, 2004 |
|
KRISHNANKUTTY NAIR Vs. ASHOKAN
|
December 20, 2004 |
|
KUNCHU Vs. JANAKI
|
September 20, 2004 |
|
KUNCHU Vs. VASU MASTER
|
September 20, 2004 |
|
KUNCHU Vs. VASU MASTER
|
September 9, 2004 |
|
KUNHALEEMMA T T P Vs. MUSTAFA
|
December 15, 2004 |
|
KUNJAMMA Vs. CHELLAPPAN
|
September 24, 2004 |
|
KUNJAMMA CHERIYAN Vs. SOLOMAN MEENATHETHIL VEEDU
|
August 11, 2004 |
|
KUNJU KUNJU Vs. STATE OF KERALA
|
September 16, 2004 |
|
KUNJUMON Vs. STATE OF KERALA
|
June 17, 2004 |
|
KURIACHAN JOSEPH Vs. STATE OF KERALA
|
June 2, 2004 |
|
KURIAN THOMAS Vs. N SREEDHARAN MENON
|
July 23, 2004 |
|
KURIEN E KALATHIL Vs. THOMAS
|
June 7, 2004 |
|
KUTTAPPAN ACHARI Vs. STATE OF KERALA
|
October 28, 2004 |
|
L.I.C. OF INDIA AND ANOTHER Vs. K.J. JOHN
|
March 1, 2004 |
|
LABOUR ENFORCEMENT OFFICER Vs. C V AVARACHAN
|
February 16, 2004 |
|
LALITHAMBIKA Vs. VARGHESE
|
October 18, 2004 |
|
LAZAR NADAR EDUCATION AND RESEARCH FOUNDATION Vs. STATE OF KERALA
|
January 30, 2004 |
|
LEELA Vs. STATE OF KERALA
|
January 5, 2004 |
|
LEKHA NANDAKUMAR Vs. JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE
|
June 24, 2004 |
|
LEKHA ROSE Vs. PALAKKAD MUNICIPALITY
|
February 13, 2004 |
|
LIC OF INDIA Vs. K J JOHN
|
March 18, 2004 |
|
LILLY Vs. RAGESH
|
October 11, 2004 |
|
LISSIE ASUPATHRI THOZHILALI UNION Vs. DY. REGISTRAR OF TRADE UNIONS
|
February 24, 2004 |
|
LISSIE ASUPATHRI THOZHILALI UNION Vs. DEPUTY REGISTRAR OF TRADE UNIONS
|
February 26, 2004 |
|
LISSIE ASUPATHRI THOZHILALI UNION Vs. DY REGISTRAR OF TRADE UNIONS
|
February 2, 2004 |
|
LIZY KURIAN Vs. STATE OF KERALA
|
March 31, 2004 |
|
M DIVYA Vs. P B SAJITH
|
April 7, 2004 |
|
M K UMMER KOYA Vs. P R SREEDHARAN
|
November 5, 2004 |
|
M M MERCY Vs. STATE OF KERALA
|
June 18, 2004 |
|
M NARAYANA SHETTY Vs. KRISHNAMMA
|
October 4, 2004 |
|
M P ABDUL NAZAR Vs. S V DILEEPKUMAR
|
August 5, 2004 |
|
M PRABHAKARAN NAIR Vs. STATE OF KERALA
|
October 5, 2004 |
|
M S E S ATTARWALA Vs. STATE OF KERALA
|
August 6, 2004 |
|
M SASIDHARAN Vs. SAROJA
|
June 9, 2004 |
|
M SHAMSUDHEEN Vs. V P SOUNDER RAJAN
|
October 19, 2004 |
|
M SHAMSUDHEEN Vs. STATE OF KERALA
|
October 19, 2004 |
|
M SUBRAMANIAN Vs. DEVICOLAM TALUK PLANTATION WORKERS CO OP CREDIT SOCIETY LTD
|
September 22, 2004 |
|
M V GANESH Vs. P V VARGHESE
|
November 19, 2004 |
|
M V GANESH Vs. P V VARGHESE
|
November 18, 2004 |
|
M V MUSAFFIR AHAMMED Vs. STATE OF KERALA
|
May 31, 2004 |
|
M V SUDHAKARAN Vs. UNIVERSITY OF KERALA
|
October 29, 2004 |
|
M VIMALA Vs. K P SANKARANKUTTY NAIR
|
March 31, 2004 |
|
M.A. ABRAHAM Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER
|
November 8, 2004 |
|
M.N. MONI, EXECUTOR FOR E.K. VIJAYAN Vs. COMMISSIONER OF AGRICULTURAL
|
October 15, 2004 |
|
MADHAVI Vs. SCRUTINY COMMITTEE
|
July 1, 2004 |
|
MAHESWARI Vs. JAIDEEP
|
June 3, 2004 |
|
MAJEED Vs. STATE OF KERALA
|
May 17, 2004 |
|
MALABAR OXYGEN CO Vs. ADDITIONAL SALES TAX OFFICER
|
June 22, 2004 |
|
MALABAR OXYGEN COMPANY Vs. ADDITIONAL SALES TAX OFFICER
|
June 1, 2004 |
|
MALLIKA Vs. STATE OF KERALA
|
January 20, 2004 |
|
MAMMU Vs. GOPALAN
|
January 6, 2004 |
|
MANAGER K A M U P SCHOOL Vs. DEEPA K K
|
March 30, 2004 |
|
MANAGER SREE NARAYANA COLLEGES Vs. N RAVEENDRAN
|
February 13, 2004 |
|
MANAGER, AIDED U. P. SCHOOL Vs. T. N. MAHESH
|
January 20, 2004 |
|
MANI K V Vs. KERALA AGRICULTURAL UNIVERSITY
|
October 15, 2004 |
|
MANIYOOR PARAKKUM PUZHAKKAL KUNHIRAMAN Vs. ANJUKANDATHIL KUMARAN
|
April 2, 2004 |
|
MANOJ Vs. STATE OF KERALA
|
December 3, 2004 |
|
MAR APPRAEM KURI COMPANY LTD Vs. DIX
|
January 9, 2004 |
|
MARIYAKUTTY Vs. NOORJAHAN
|
August 25, 2004 |
|
MARTIN Vs. STATE OF KERALA
|
June 29, 2004 |
|
MASTER GEORGY K JOSEPH Vs. STATE OF KERALA
|
February 11, 2004 |
|
MATHAI ALIAS JOY Vs. STATE OF KERALA
|
May 19, 2004 |
|
MATHAI ANTONY Vs. ABRAHAM
|
July 16, 2004 |
|
MATHEW Vs. RANGE OFFICER CHEDELATH
|
June 11, 2004 |
|
MATHEW JOSEPH Vs. JOHNY SUNNY
|
June 24, 2004 |
|
MATHEW LUKE Vs. STATE OF KERALA
|
May 27, 2004 |
|
MEAT PRODUCTS OF INDIA LTD Vs. STATE OF KERALA
|
September 25, 2004 |
|
MEDICAL ACCIDENT PREVENTION SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
September 17, 2004 |
|
MEDICAL TRUST HOSPITAL Vs. STATE OF KERALA
|
March 26, 2004 |
|
MEDIVISION SCAN AND DIAGNOSTIC RESEARCH CENTRE PVT LTD Vs. MEDIVISION IND DIAGNOSTIC CENTRE
|
May 17, 2004 |
|
MEENA Vs. CORPORATION OF COCHIN
|
July 27, 2004 |
|
MESSRS MERCHEM LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
|
August 31, 2004 |
|
MOHAMMED Vs. STATE OF KERALA
|
June 17, 2004 |
|
MOHAMMED ISMAIL Vs. SHAMSUDDEEN
|
March 23, 2004 |
|
MOHAMMED ISMAIL Vs. STATE OF KERALA
|
July 19, 2004 |
|
MOHANA PAI Vs. JABBAR
|
June 11, 2004 |
|
MOHANACHANDRAN NAIR Vs. ANDOORKONAM SERVICE CO OPERATIVE BANK LTD
|
July 8, 2004 |
|
MOHANAN Vs. STATE OF KERALA
|
June 22, 2004 |
|
MOHANKUMAR Vs. GURUVAYUR DEVASWOM BOARD
|
October 29, 2004 |
|
MOIDEENKUTTY Vs. STATE OF KERALA
|
May 24, 2004 |
|
MOOPPAN COMPLEX MERCHANTS ASSOCIATION Vs. RAVEENDRAN
|
October 8, 2004 |
|
MOTHER SUPERIOR Vs. KERALA WATER AUTHORITY
|
December 8, 2004 |
|
MOUVANAL SURENDRA Vs. EDACHERIAN RAMACHANDRAN
|
February 20, 2004 |
|
MUHAMMED KUNJU Vs. UNION OF INDIA
|
November 5, 2004 |
|
MUJEEB RAHMAN Vs. STATE OF KERALA
|
December 17, 2004 |
|
MULLOOR CHIT FUND Vs. PATHUMMA BEEVI
|
July 20, 2004 |
|
MUNDAKKAYAM SADASIVAN Vs. GREATER COCHIN DEVELOPMENT
|
August 16, 2004 |
|
MUNEERUL ISIAM SANGHAM Vs. VALIYA PEEDIKAKKAL KUNHAMU
|
June 18, 2004 |
|
MURALIDHARAN NAIR Vs. STATE OF KERALA
|
May 21, 2004 |
|
MUSTAFA HAJI Vs. UMBICHI
|
July 2, 2004 |
|
N C K TOURIST HOME PVT LTD Vs. KOZHIKODE NAGARA SABHA
|
June 22, 2004 |
|
N KRISHNAN NAIR Vs. SIVASANKARAN PILLAI
|
November 8, 2004 |
|
N N SASI Vs. STATE OF KERALA
|
June 4, 2004 |
|
N P KARTHIAYANI Vs. KALKULANGARA ANANDAN
|
March 8, 2004 |
|
N RAMCHANDRAN POTTI Vs. KUMARI THANKAM K K
|
July 15, 2004 |
|
N RAVEENDRAN Vs. MANAGER SREE NARAYANA COLLEGES
|
December 17, 2004 |
|
N U JOSEPH Vs. COMMISSIONER OF INCOME TAX
|
December 3, 2004 |
|
NADEERA Vs. STATE OF KERALA
|
December 3, 2004 |
|
NARAYANA DHARMASABHA Vs. SATHIAPALAN
|
March 19, 2004 |
|
NARAYANAN Vs. VINOD
|
May 27, 2004 |
|
NASEERA BEEVI Vs. STATE ELECTION COMMISSION
|
March 9, 2004 |
|
NATIONA INSURANCE COMPANY LIMITED Vs. ABDUL LATHEEF
|
January 20, 2004 |
|
NATIONAL INSURANCE CO LTD Vs. VEENA
|
January 14, 2004 |
|
NATIONAL THERMAL POWER CORPORATION LTD Vs. RAGHUL CONSTRUCTIONS PVT LTD
|
December 20, 2004 |
|
NAZAR Vs. STATE OF KERALA
|
March 25, 2004 |
|
NEELALOHITHADASAN NADAR Vs. STATE OF KERALA
|
December 14, 2004 |
|
NEW INDIA ASSURANCE CO LTD Vs. LALITHA BAI AMMA
|
January 20, 2004 |
|
NEW MADEENA SAW MILLS Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME TAX AND SALES TAX
|
November 9, 2004 |
|
NOBEL T FRANCIS Vs. SALEENA JOS
|
August 16, 2004 |
|
NORTH MALABAR GRAMIN BANK OFFICER ASSOCIATION Vs. RESERVE BANK OF INDIA
|
February 5, 2004 |
|
O K GOPI Vs. T F JOSEPH
|
March 8, 2004 |
|
O K MOIDU DIED Vs. O K AYISHA UMMA
|
June 3, 2004 |
|
OMANAKUTTAN Vs. SAJAN THOMAS
|
April 6, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. RASHEED
|
May 31, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. USHA GOPALAKRISHNAN
|
June 3, 2004 |
|
ORIENTAL INSURANCE CO LTD Vs. JOHN VARGHESE
|
September 17, 2004 |
|
P C SIVADASAN Vs. STATE
|
November 26, 2004 |
|
P H RUKHIYA BEEVI Vs. STATE OF KERALA
|
June 30, 2004 |
|
P J FRANCIS Vs. A PRADEEP
|
July 13, 2004 |
|
P N SALIM Vs. P J THOMAS
|
February 6, 2004 |
|
P R UMADEVI Vs. ASSISTANT REGISTRAR OF CO OP SOCIETIES LTD
|
September 7, 2004 |
|
P RAJENDRAN Vs. STATE CO OPERATIVE ELECTION
|
February 13, 2004 |
|
P S LEELA Vs. REGISTRAR HIGH COURT OF KERALA
|
January 9, 2004 |
|
P S RAJESH Vs. ALUVA MUNICIPALITY
|
November 24, 2004 |
|
P U K MENON Vs. EXCELADS P LTD
|
April 6, 2004 |
|
P V JOSEPH Vs. DISTRICT COLLECTOR KOTTAYAM
|
June 25, 2004 |
|
P V SATHEESH ALLEPPEY Vs. E M THOMAS
|
December 1, 2004 |
|
P&P RUBBER CO Vs. INTELLIGENCE OFFICER
|
February 26, 2004 |
|
P. M. ABRAHAM Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
|
June 24, 2004 |
|
PADMACHANDRAN Vs. STATE OF KERALA
|
June 28, 2004 |
|
PADMACHANDRAN Vs. STATE OF KERALA
|
June 29, 2004 |
|
PADMAKUMAR Vs. UNNIKRISHNAN
|
February 16, 2004 |
|
PADUPPU KSHEEROLPADAKA SAHAKARANA SANGHAM LTD Vs. C VARGHESE
|
February 25, 2004 |
|
PAKRAN Vs. KUNHIRAMAN NAMBIAR
|
January 20, 2004 |
|
PALLIPURAM SERVICE CO OPERATIVE BANK Vs. LABOUR WELFARE FUND INSPECTOR
|
May 19, 2004 |
|
PAN INDIA NETWORK INFRAVEST PVT LTD Vs. STATE OF KERALA
|
December 21, 2004 |
|
PANKAJAKSHY Vs. STATE BANK OF TRAVANCORE
|
July 28, 2004 |
|
PAPPACHAN Vs. MUTHU
|
November 15, 2004 |
|
PAPPINISSERY VISHA CHIKILSA SOCIETY Vs. STATE OF KERALA
|
November 24, 2004 |
|
PARAMAN Vs. STATE OF KERALA
|
February 4, 2004 |
|
PARAMEKKAVU DEVASWOM Vs. RAMCHANDARAN
|
September 16, 2004 |
|
PARAMESWARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
|
June 2, 2004 |
|
PARAMESWARAN Vs. STATE OF KERALA
|
February 11, 2004 |
|
PAREEKUTTY Vs. UNION OF INDIA
|
July 9, 2004 |
|
PARUKUTTY AMMA Vs. THANKAM AMMA
|
February 5, 2004 |
|
PATHOOTTY Vs. DISTRICT COLLECTOR
|
June 15, 2004 |
|
PATHUMMA Vs. STATE ELECTION COMMISSION
|
May 25, 2004 |
|
PAUL AND SONS WOOD DESIGNS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
|
March 22, 2004 |
|
PAUL MATHEW AND CO. Vs. COMMISSIONER OF INCOME-TAX
|
November 5, 2004 |
|
PAVANA AGENCY Vs. STATE OF KERALA
|
April 28, 2004 |
|
PAZHUKKAMATTOM DEVASWOM Vs. KUNJU MUHAMMED
|
December 17, 2004 |
|
PEN BOOKS P LTD Vs. PADMARAJ
|
April 6, 2004 |
|
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
|
January 7, 2004 |
|
PERAVOOR GRAMA PANCHAYAT Vs. K P RAFI
|
May 25, 2004 |
|
PERIYAR AND PAREEKANNI RUBBERS LTD Vs. STATE OF KERALA
|
March 25, 2004 |
|
PETER Vs. STATE OF KERALA
|
March 28, 2004 |
|
POOLAKKAL AYISAKUTTY Vs. PARAT ABDUL SAMAD
|
November 12, 2004 |
|
PRAKASH BABU Vs. STATE OF KERALA
|
June 17, 2004 |
|
PRASANTH U T ASSISTANT SUREGON PUBLIC HEALTH CENTRE Vs. DIRECTOR OF HEALTH SERVICES
|
January 30, 2004 |
|
PRATHAPAN Vs. P R RAMA WARRIER
|
April 2, 2004 |
|
PREMLAL Vs. GOVERNMENT OF KERALA
|
March 22, 2004 |
|
PRINCIPAL GOVT HIGHER SECONDARY SCHOOL KOTTAPPURAM Vs. PAIKKARATHODI SAKEER
|
January 23, 2004 |
|
PRINCIPAL SECRETARY TO GOVERNMENT Vs. K P JAYAPRAKASH
|
March 10, 2004 |
|
PUNALUR PAPER MILLS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOMETAX CIRCLE I
|
November 23, 2004 |
|
PURUSHAN Vs. STATE OF KERALA
|
November 10, 2004 |
|
PURUSHOTHAMAN Vs. RADHAKRISHNAN
|
July 2, 2004 |
|
PURUSHOTHAMAN Vs. STATE OF KERALA
|
July 12, 2004 |
|
PUSHPANGADHAN Vs. STATE OF KERALA
|
June 16, 2004 |
|
PUTHUKKUDI MALIAKKAL SAIFFUDDIN Vs. PRAKASAN
|
April 2, 2004 |
|
R BABU Vs. C SURESH
|
May 17, 2004 |
|
R GEETHA Vs. UNION OF INDIA
|
September 8, 2004 |
|
R NAGARAJAN Vs. INTELLIGENCE OFFICER
|
March 29, 2004 |
|
R P PATEL Vs. ASST DIRECTOR OF INCOME TAX
|
December 21, 2004 |
|
R RANGANATHA REDDIAR Vs. INCOME TAX OFFICER
|
December 2, 2004 |
|
R SURESH KUMAR Vs. STATE OF KERALA
|
August 6, 2004 |
|
R. BHARATHAN Vs. COMMISSIONER OF INCOME TAX
|
December 2, 2004 |
|
RADHA Vs. DY DIRECTOR EDUCATION
|
August 18, 2004 |
|
RADHIKA DEVI Vs. VASANTHA
|
January 30, 2004 |
|
RAGHAVA PODUVAL Vs. SPECIAL TAHSILDAR
|
August 13, 2004 |
|
RAGHUNATHAN Vs. STATE OF KERALA
|
March 27, 2004 |
|
RAJAMONY Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
March 25, 2004 |
|
RAJAN Vs. SADANANDAN
|
July 27, 2004 |
|
RAJAN Vs. STATE OF KERALA
|
December 9, 2004 |
|
RAJAN S O VASU Vs. EXCISE INSPECTOR KASARAGOD RANGE
|
March 12, 2004 |
|
RAJAPPAN Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCE AND TECHNOLOGY
|
January 14, 2004 |
|
RAJENDRA KAMMATH Vs. ANAND BAI
|
November 9, 2004 |
|
RAMACHANDRAN Vs. K DINESHAN
|
November 4, 2004 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
November 30, 2004 |
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RAMAN NAIR & OTHERS Vs. V.S.E. VASUDEVA PANICKER & OTHERS
|
July 20, 2004 |
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RAMAYYAN Vs. RAJAGOPAL
|
August 4, 2004 |
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RASHEED Vs. TAHSILDAR
|
October 28, 2004 |
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RASHINLAL Vs. REGIONAL TRANSPORT AUTHORITY
|
February 11, 2004 |
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RASI Vs. STATE OF KERALA
|
March 10, 2004 |
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RATHEESH BABU Vs. UNIVERSITY GRANTS COMMISSION
|
August 13, 2004 |
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RAVI S O KOCHAPPAN Vs. STATE OF KERALA
|
March 23, 2004 |
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RAZAK Vs. UNION OF INDIA
|
November 22, 2004 |
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REEJA Vs. STATE OF KERALA
|
June 8, 2004 |
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REETA GEORGE Vs. SPECIAL TAHSILDAR
|
November 15, 2004 |
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REGHUNATH Vs. THIRUVALLA MUNICIPALITY
|
July 21, 2004 |
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REGIONAL MANAGER UNITED INDIA INSURANCE CO LTD Vs. K O JOHN
|
August 16, 2004 |
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REJEENA Vs. STATE OF KERALA
|
December 3, 2004 |
|
REJIMOL Vs. ASST EDUCATIONAL OFFICER
|
June 29, 2004 |
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REJIMOL V ASST EDUCATIONAL OFFICER Vs. STATE
|
June 29, 2004 |
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RETNAKARAN Vs. ROSY
|
July 19, 2004 |
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RETNAKARAN Vs. THIMOTHY DIED
|
July 19, 2004 |
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RICETECH AGRO MILLS P LTD Vs. SALES TAX OFFICER
|
September 23, 2004 |
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ROSAMMA MATHEW Vs. STATE OF KERALA
|
June 30, 2004 |
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ROSHAN Vs. STATE OF KERALA
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November 5, 2004 |
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S E P R EMPLOYEES ASSOCIATION Vs. NATIONAL PRODUCTIVITY COUNCIL
|
June 4, 2004 |
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S SANTHA KUMAR Vs. CHERUKATTU KARTHIAYANI
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April 2, 2004 |
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S SUNIL KUMAR Vs. P PRAKASH
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November 10, 2004 |
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S. E. P. R. EMPLOYEES ASSOCIATION Vs. ADDITIONAL LABOUR COMMISSIONER
|
June 4, 2004 |
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S. PARAMESWARAN Vs. STATE OF KERALA AND ORS.
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May 28, 2004 |
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S. RATNAM PILLAI (DECD.) THROUGH LR Vs. COMMISSIONER OF INCOME TAX
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November 17, 2004 |
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S.N. COLLEGES Vs. RAVEENDRAN
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February 13, 2004 |
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SACHIDANANDAN Vs. CHETTISSERY KHADER
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February 6, 2004 |
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SADANANDA SWAMY Vs. UNION OF INDIA
|
April 7, 2004 |
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SAFIA USMAN Vs. HABEEBAH
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December 1, 2004 |
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SAGAR THOMAS Vs. STATE
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September 16, 2004 |
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SAILESH Vs. STATE OF KERALA
|
June 23, 2004 |
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SAINABA Vs. SHAMSUDEEN
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June 30, 2004 |
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SAJ FLIGHT SERVICES PVT LTD Vs. LOUIS PEREIRA
|
November 1, 2004 |
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SAJEEV T K Vs. PROVIDENT FUND COMMISSIONER
|
May 25, 2004 |
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SAJU K ABRHAM Vs. INCOME TAX OFFICER
|
September 28, 2004 |
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SALEEM KUMAR Vs. STATE OF KERALA
|
June 2, 2004 |
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SALES TAX OFFICER Vs. LOUIS DREYFUSS INDIA PVT LTD
|
January 30, 2004 |
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SALI Vs. STATE OF KERALA
|
December 21, 2004 |
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SALI GEORGE Vs. STATE OF KERALA
|
February 26, 2004 |
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SALIJA Vs. UNNIKRISHNAN
|
May 27, 2004 |
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SALLY THOMAS Vs. STATE OF KERALA
|
January 23, 2004 |
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SALMA BEEVI Vs. NALINI
|
December 17, 2004 |
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SAMPANNA KURIES (P) LTD. Vs. INCOME TAX OFFICER
|
September 16, 2004 |
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SAMUEL Vs. STATE OF KERALA
|
August 24, 2004 |
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SANJO POULTRY FARM Vs. STATE OF KERALA
|
April 6, 2004 |
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SANTHAPPU ALI Vs. BHASKARAN
|
October 12, 2004 |
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SARADA Vs. PRADEEP KUMAR
|
August 18, 2004 |
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SAROJINI RADHAMMA Vs. BHASKARAN PILLAI
|
October 1, 2004 |
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SATHEESH KUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
November 24, 2004 |
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SEBASTIAN Vs. A K MOHAMED THAMIM
|
October 13, 2004 |
|
SEBASTIAN Vs. STATE OF KERALA
|
April 7, 2004 |
|
SECRETARY Vs. K P RAFI
|
May 25, 2004 |
|
SECRETARY COCHIN DEVASWOM BOARD TRICHUR Vs. RADHAKRISHNAN KURUP
|
March 9, 2004 |
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SECRETARY THALAVOOR GRAMA PANCHAYAT Vs. SALIM
|
August 12, 2004 |
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SECRETARY TO GOVERNMENT Vs. MARY
|
June 25, 2004 |
|
SELVARAJ FRANCIS Vs. RETURNING OFFICER
|
October 21, 2004 |
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SHAHUL HAMEED Vs. KERALA STATE
|
September 15, 2004 |
|
SHAJI Vs. STATE CO OPERATIVE ELECTIONS
|
July 1, 2004 |
|
SHAJI Vs. STATE OF KERALA
|
January 7, 2004 |
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SHAJILAL Vs. V LEENA
|
January 15, 2004 |
|
SHAMSUDDHIN Vs. STATE OF KERALA
|
July 6, 2004 |
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SHAMSUDEEN Vs. TAHSILDAR
|
October 24, 2004 |
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SHANMUGAM Vs. KERALA WATER AUTHORITY
|
February 16, 2004 |
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SHANMUKHAN Vs. JOINT REGISTRAR
|
February 12, 2004 |
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SHEIK ABDUL SALAM Vs. SAIBUNNISA
|
February 13, 2004 |
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SHERAFUDDIN Vs. STATE OF KERALA
|
June 16, 2004 |
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SHERRY JACOB Vs. CANARA BANK
|
November 10, 2004 |
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SHIBU C F Vs. DEPUTY DIRECTOR OF PANCHAYATH
|
September 10, 2004 |
|
SHREYAS KUMAR Vs. DIRECTOR KERALA STATE LOTTERIES
|
December 14, 2004 |
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SIBY JOSEPH Vs. STATE ELECTION COMMISSION
|
July 30, 2004 |
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SIMI DAVIS Vs. COMMISSIONER OF INCOME TAX
|
September 7, 2004 |
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SIRAJ Vs. HIGH COURT OF KERALA
|
August 6, 2004 |
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SIVARAMAN NAIR Vs. PLANTATION CORPORATION OF KERALA LTD
|
September 9, 2004 |
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SIVASAKTHI ENGINEERING AND FABRICATORS Vs. SALES TAX OFFICER II CIRCLE PALAKKAD
|
August 9, 2004 |
|
SOBHA B NAIR Vs. UNIVERSITY OF KERALA
|
January 22, 2004 |
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SOBHA KUMAR Vs. STATE OF KERALA
|
June 9, 2004 |
|
SOBHANA K Vs. STATE OF KERALA
|
August 18, 2004 |
|
SOMAN Vs. GEOLOGIST
|
August 24, 2004 |
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SOMAN Vs. K S R T C
|
December 24, 2004 |
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SOUTHERN RAILWAY LABOUR UNION Vs. UNION OF INDIA
|
July 23, 2004 |
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SR EASTHALA Vs. KERALA WATER AUTHORITY
|
December 8, 2004 |
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SREEDHARAN NAMBOODIRI Vs. DEVAKI ANTHARJANAM
|
March 31, 2004 |
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SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
November 24, 2004 |
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SREEKUMAR S MENOM Vs. STATE OF KERALA
|
February 19, 2004 |
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ST JOHNS JACOBITE SYRIAN CHURCH Vs. FR JOHN MOOLAMATTOM
|
November 3, 2004 |
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STANDARD STONEWARES AND TILES Vs. APPEELLATE AUTHORITY
|
March 15, 2004 |
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STATE BANK OF TRAVANCORE Vs. DISTRICT COLLECTOR
|
January 12, 2004 |
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STATE BANK OF TRAVANCORE Vs. JUDY THOMAS
|
November 5, 2004 |
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STATE BANK OF TRAVANCORE AND ORS. Vs. JUDY THOMAS
|
November 6, 2004 |
|
STATE OF KERALA Vs. SOMA THAMAS
|
January 15, 2004 |
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STATE OF KERALA Vs. ABDUL SATHAR P
|
January 15, 2004 |
|
STATE OF KERALA Vs. RIYA MUHAMMED
|
January 27, 2004 |
|
STATE OF KERALA Vs. M GOPALAN
|
January 30, 2004 |
|
STATE OF KERALA Vs. JAYASREE K M
|
March 10, 2004 |
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STATE OF KERALA Vs. T K KURUVILLA
|
March 3, 2004 |
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STATE OF KERALA Vs. PEPSICO INDIA HOLDINGS PVT LTD
|
June 15, 2004 |
|
STATE OF KERALA Vs. SIRAJ TIMBERS
|
April 6, 2004 |
|
STATE OF KERALA Vs. ANTONY
|
May 24, 2004 |
|
STATE OF KERALA Vs. SHAJI
|
May 24, 2004 |
|
STATE OF KERALA Vs. C CHATHAN
|
November 17, 2004 |
|
STATE OF KERALA Vs. UNNI
|
October 6, 2004 |
|
STATE OF KERALA Vs. SURYA CONSTRUCTIONS
|
December 15, 2004 |
|
STATE OF KERALA Vs. KUTTAPPAN
|
November 30, 2004 |
|
STATE OF KERALA Vs. MARIYAMMA
|
November 26, 2004 |
|
STATE OF KERALA Vs. M AYOOB
|
August 2, 2004 |
|
STATE OF KERALA Vs. K M JOSEPH
|
August 16, 2004 |
|
SUBAIDA BEEVI S Vs. STATE OF KERALA
|
November 4, 2004 |
|
SUBAIR Vs. STATE OF KERALA
|
June 23, 2004 |
|
SUBIN K VALSAN Vs. STATE OF KERALA
|
December 17, 2004 |
|
SUBRAMANIAN Vs. RADHAKRISHNAN
|
November 12, 2004 |
|
SUBRAMONIAN Vs. RADHAKRISHNAN
|
March 18, 2004 |
|
SUDHA BEEVI Vs. STATE OF KERALA
|
April 2, 2004 |
|
SUDHAKARA KURUP Vs. RETURNING OFFICER
|
July 13, 2004 |
|
SUDHAKARAN Vs. STATE OF KERALA
|
May 27, 2004 |
|
SUDHAKARAN Vs. PSC
|
June 18, 2004 |
|
SUDHEER Vs. KSRTC
|
August 18, 2004 |
|
SUGANDHI KAMAL Vs. INTELLIGENCE OFFICER SQUAD NO II COMMERCIAL TAXES ALAPPUZHA
|
June 24, 2004 |
|
SUGATHAN Vs. COCHIN DEVASWOM BOARD
|
August 3, 2004 |
|
SUKESINI AMMA Vs. NAGARAJALU
|
February 25, 2004 |
|
SUKUMARAN NAIR Vs. STATE OF KERALA
|
September 8, 2004 |
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SULAIKHA CLAY MINES Vs. ALPHA CLAYA
|
August 9, 2004 |
|
SULEKHA Vs. STATE LEVEL COMMITTEE FOR SALES TAX
|
May 28, 2004 |
|
SUNDARAM Vs. RAJEEV
|
February 27, 2004 |
|
SUPRA HI-TECH ELECTRO EQUIP. (P) LTD. Vs. DY. COMMR. OF C. EX.
|
February 20, 2004 |
|
SURENDRAN Vs. RAMACHANDRAN
|
February 20, 2004 |
|
SURESH BABU Vs. STATE
|
June 11, 2004 |
|
T M KURUVILLA Vs. ASST COMMISSIONER ASSESSMENT
|
July 15, 2004 |
|
T N DEVI Vs. A C HARIDAS
|
August 19, 2004 |
|
T O ALIAS Vs. T O ABRAHAM and CO
|
July 12, 2004 |
|
T P KAMALAKSHMI AMMA Vs. SPECIAL TAHASILDAR
|
June 2, 2004 |
|
T PAVEEN Vs. STATE OF KERALA
|
July 30, 2004 |
|
T RAJAPPAN ACHARI Vs. MADHAVA KAMMATHI
|
November 26, 2004 |
|
TASHI DELEK GAMING SOLUTIONS PVT LTD Vs. STATE OF KERALA
|
April 28, 2004 |
|
TELECOM DISTRICT MANAGER Vs. LABOUR COURT
|
March 4, 2004 |
|
THANKACHAN Vs. UNION OF INDIA
|
February 10, 2004 |
|
THAZHATHE PUTHEN VEETTIL KRISHNAN NAIR Vs. MOHAMMED
|
March 9, 2004 |
|
THE DIRECTOR GENERAL OF SHIPPING AND ANR. Vs. A.M. GEORGE
|
June 15, 2004 |
|
THOMAS Vs. SUB ORDINATE JUDGES COURT
|
February 27, 2004 |
|
THOMAS Vs. REGIONAL TRANSPORT AUTHORITY
|
August 17, 2004 |
|
THOMAS Vs. K C THOMAS
|
October 9, 2004 |
|
THOMAS K VARGHESE Vs. FAMILY COURT
|
April 28, 2004 |
|
THOMAS MATHEW Vs. SECRETARY TO GOVERNMENT
|
March 31, 2004 |
|
THRESIA Vs. CORPORATE MANAGER C M S SCHOOLS
|
December 6, 2004 |
|
THRIUMBADI RUBBER CO LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 10, 2004 |
|
THULASI Vs. STATE OF KERALA
|
December 6, 2004 |
|
TOJA TYRES and TREADS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
September 10, 2004 |
|
TOURISM DEPARTMENT Vs. INDUSTRIAL TRIBUNAL,KOLLAM
|
November 8, 2004 |
|
TRIVANDRUM CO OPERATIVE AGRICULTURAL and RURAL DEVELOPMENT BANK LTD Vs. STATE OF KERALA
|
June 2, 2004 |
|
TVS SRICHAKRA LTD Vs. STATE OF KERALA
|
February 3, 2004 |
|
UDAYAKARAN Vs. AHAMMEDKANNU
|
May 25, 2004 |
|
UMESH Vs. STATE OF KERALA
|
November 25, 2004 |
|
UMMERKOYA Vs. C K LAZAR
|
October 11, 2004 |
|
UNION OF INDIA Vs. ALL INDIA FEDERATION OF CUSTOMS
|
December 17, 2004 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
|
January 13, 2004 |
|
UNION OF INDIA & ORS. Vs. N.V. ALEX & ANR.
|
December 17, 2004 |
|
UNITED INDIA INSURANCE CO LTD Vs. RAVI
|
August 6, 2004 |
|
UNITED TOURS and TRAVELS Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2004 |
|
UNITED UMBRELLA MART Vs. STATE OF KERALA
|
November 10, 2004 |
|
UNIVERSITY OF KERALA Vs. SANKARAN NAMPOOTHIRY
|
December 17, 2004 |
|
UNIVERSITY OF KERALA Vs. MOLLOY FRANCIS
|
July 21, 2004 |
|
V AISHA KUNJU Vs. DEPUTY DIRECTOR OF EDUCATION
|
March 17, 2004 |
|
V J ANTONY Vs. STATE OF KERALA
|
December 6, 2004 |
|
V MOHANDAS Vs. COMMISSIONER OF INCOME TAX
|
August 12, 2004 |
|
V R PRAVEEN Vs. ISMAYIL
|
June 29, 2004 |
|
V SUSEELAN Vs. T P LEELA
|
January 22, 2004 |
|
V V GEORGE Vs. STATE OF KERALA
|
February 13, 2004 |
|
V Z CHERIAN Vs. JESSY WAS
|
March 19, 2004 |
|
V.K. PRASAD Vs. UNION OF INDIA
|
March 12, 2004 |
|
VAIJAYANTHI Vs. MARY
|
June 3, 2004 |
|
VAISAKUMAR Vs. SUPREME FINANCIERS
|
August 19, 2004 |
|
VALIYAVEETTIL KOCHUKALAN RAGHAVAN Vs. VALIYAVEEDU PARAMBIL VALSARAJ
|
July 15, 2004 |
|
VARGHESE Vs. KRISHNAN NAIR
|
May 26, 2004 |
|
VARGHESE Vs. STATE OF KERALA
|
March 10, 2004 |
|
VARKEY JACOB Vs. COMMISSIONER OF INCOME TAX
|
November 26, 2004 |
|
VARKISONS ENGINEERS Vs. KINETIC FOUNDATIONS PVT LTD
|
November 26, 2004 |
|
VARNANA JEWELLERY Vs. STATE OF KERALA
|
February 26, 2004 |
|
VASANT GORDHANDAS Vs. COMMISSIONER OF INCOME TAX
|
August 6, 2004 |
|
VASUDEVAN NAIR Vs. STATE OF KERALA
|
November 30, 2004 |
|
VASULAL INTERNATIONAL Vs. ADDITIONAL SALES TAX OFFICER II 1ST CIRCLE
|
August 3, 2004 |
|
VEEBROS FREIGHT CARRIERS Vs. ESHITA AGENCY KOCHI
|
June 3, 2004 |
|
VELIMALAI RUBBER CO LTD Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 29, 2004 |
|
VENUGOPAL Vs. KRISHNANKUTTY
|
June 30, 2004 |
|
VIDYUT METALIC LIMITED Vs. INTELLIGENCE OFFICER
|
September 7, 2004 |
|
VIJAYA Vs. KABEER
|
December 20, 2004 |
|
VIJAYAKUMARAN NAIR V Vs. STATE BANK OF TRAVANCORE
|
October 27, 2004 |
|
VIJAYALAKSHMI Vs. RAJASEKHARAN NAIR
|
October 19, 2004 |
|
VIJAYAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 16, 2004 |
|
VIJAYAN Vs. STATE OF KERALA
|
August 19, 2004 |
|
VIJAYAN Vs. COCHIN DEVASWOM BOARD
|
August 25, 2004 |
|
VIJAYAN Vs. STATE OF KERALA
|
March 23, 2004 |
|
VIJAYAN Vs. CHANGANASSERY MUNICIPALITY
|
February 10, 2004 |
|
VIMAL ARAKKAL Vs. CORPORATION OF COCHIN
|
September 23, 2004 |
|
VIMAL ARAKKAL Vs. CORPORATION OF COCHIN
|
December 6, 2004 |
|
VINOD Vs. SASEENDRAN NAIR
|
November 17, 2004 |
|
VIPINACHANDRAN Vs. XAVIER
|
April 2, 2004 |
|
WEST FORT HOSPITAL Vs. STATE OF KERALA
|
August 6, 2004 |
|
WILSON Vs. LALITHA BAI AMMA
|
January 20, 2004 |
|
WONDER HOUSE PRODUCTIONS PVT. LTD Vs. STATE OF KERALA
|
March 5, 2004 |
|
YESBEE CARBOTIC PVT LTD Vs. STATE OF KERALA
|
November 4, 2004 |