|
A B P HAJI Vs. P CHERIYAKOYA
|
June 13, 2003 |
|
A K BHASKARAN Vs. JOSE JOSEPH
|
September 30, 2003 |
|
A P ABDURAHIMAN HAJI Vs. V N BALAKRISHNAN
|
March 25, 2003 |
|
A VENKATAKRISHNAN Vs. STATE TRANSPORT AUTHORITY
|
July 25, 2003 |
|
A.B. JISHA Vs. K.S. DILIP
|
February 5, 2003 |
|
ABBAS MARATHINGAL HOSQUE Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 15, 2003 |
|
ABDUL GAFOOR Vs. CHAIRMAN SAKTAN KURIES and LOANS P LTD
|
March 7, 2003 |
|
ABDUL HAQUE Vs. ICDS LTD
|
January 16, 2003 |
|
ABDULLA Vs. STATE OF KERALA
|
January 28, 2003 |
|
ABOO Vs. FOOD INSPECTOR
|
March 11, 2003 |
|
ABOOBACKER Vs. SAHITHYA P S SANGHAM LTD
|
November 5, 2003 |
|
ABRAHAM KURIAKOSE
Vs. STATE OF KERALA
|
May 22, 2003 |
|
ACCOUNTANT GENERAL Vs. P V NEELAKANDAN NAIR
|
July 24, 2003 |
|
ACCOUNTANT GENERAL Vs. KUNJAMMA
|
July 24, 2003 |
|
ACHARAPARAMBATH PRADEEPAN Vs. STATE OF KERALA
|
October 22, 2003 |
|
ACHUTHAN Vs. RECOVERY OFFICER
|
January 24, 2003 |
|
ADIMAKUTTY HYDU ALI OF PALLIYAKATHU
Vs. AMBUJAM
|
April 2, 2003 |
|
AHAMMEDKUTTY Vs. ALI
|
March 26, 2003 |
|
AISH M S Vs. UNIVERSITY OF CALICUT
|
March 28, 2003 |
|
AJAYAKUMAR Vs. DAMAYANTHI
|
December 12, 2003 |
|
ALANALLUR SERVICE CO OPERATIVE Vs. COMMISSIONER OF INCOME TAX
|
June 16, 2003 |
|
ALAPUZHA DISTRICT COOPERATIVE BANK LTD Vs. STATE OF KERALA
|
January 7, 2003 |
|
ALEX V CHACKO Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
July 16, 2003 |
|
ALEXANDER GEORGE Vs. COMMISSIONER OF INCOME TAX
|
January 21, 2003 |
|
ALIAS Vs. PAUL
|
May 26, 2003 |
|
ALICE GEORGE Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 10, 2003 |
|
ALIYAR Vs. STATE OF KERALA
|
November 3, 2003 |
|
ALL INDIA L P G DISTRIBUTORS FEDERATION KERALA CIRCLE Vs. UNION OF INDIA
|
May 28, 2003 |
|
ALL KERALA FEDERATION OF PETROLEUM TRADERS Vs. STATE OF KERALA
|
September 4, 2003 |
|
ALLEPPEY PRINCE HOTEL Vs. STATE OF KERALA
|
May 22, 2003 |
|
ALPHA CLAYS Vs. STATE OF KERALA
|
August 5, 2003 |
|
ALTHAF Vs. STATE OF KERALA
|
March 27, 2003 |
|
ALUMINIUM COMPANY Vs. STATE OF KERALA
|
June 6, 2003 |
|
ALUMINIUM FABRICATING COMPANY Vs. STATE OF KERALA
|
June 12, 2003 |
|
ALWAYE SUGAR AGENCY Vs. STATE OF KERALA
|
May 21, 2003 |
|
AMBIKA MAMMEN Vs. VARGHESE
|
January 16, 2003 |
|
AMMINI AMMA
Vs. GOVINDAN NAIR
|
February 13, 2003 |
|
AMWAY INDIA ENTERPRISES Vs. UNION OF INDIA
|
May 22, 2003 |
|
ANAPPARA KARINKALLU THOZHILALI SAHAYAM CO OPERATIVE SOCIETY LIMITED Vs. MANY
|
August 29, 2003 |
|
ANDREW NETTIKKADAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 28, 2003 |
|
ANIGLASE
Vs. RAMALATHA
|
April 9, 2003 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
February 18, 2003 |
|
ANIRUDHAN Vs. STATE OF KERALA
|
January 31, 2003 |
|
ANNAMKUTTY Vs. RAPHEL
|
October 30, 2003 |
|
ANNET D CUNHA Vs. STATE OF KERALA
|
September 2, 2003 |
|
ANNIE GEORGE
Vs. T A JAMAL
|
April 10, 2003 |
|
ANNIE VARGHESE Vs. LABOUR COURT
|
June 2, 2003 |
|
ANTHONIAMMAL Vs. APPAVU
|
January 14, 2003 |
|
ANTONY Vs. CHANDNI CHITS P LTD
|
March 24, 2003 |
|
APPUKUTTAN NAIR Vs. HYDROSE
|
August 18, 2003 |
|
ARUNACHALAM
Vs. STATE OF KERALA
|
May 27, 2003 |
|
ARUNKUMAR Vs. OMANA AMMA
|
February 6, 2003 |
|
ASHER Vs. HASSANKUTTY HAJEE
|
December 19, 2003 |
|
ASSAIN Vs. LAND ACQUISITION OFFICER
|
February 10, 2003 |
|
ASSISTANT COMMISSIONER Vs. HINDUSTHAN VIDYUT PRODUCTS LTD
|
February 11, 2003 |
|
ASST COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA PRODUCE COMPANY
|
March 27, 2003 |
|
B CHANDRAN (U D COMPILER), GENERAL SECRETARY, E AND S TECHNICAL STAFF ORGANISATION; S RAMACHANDRAN NAIR, STATISTICAL INSPECTOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT, PLANNING AND ECONOMIC AFFAIRS (D) DEPARTMENT
|
May 29, 2003 |
|
B INDIRA DEVI Vs. COMMISSIONER OF INCOME TAX
|
June 17, 2003 |
|
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
|
March 21, 2003 |
|
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
|
November 29, 2003 |
|
BABU Vs. KPSC
|
June 9, 2003 |
|
BABU CYRIAC Vs. SALES TAX OFFICER VYTHIRI AT KALPETTA
|
August 14, 2003 |
|
BABU PILASSERY
Vs. GOVERNMENT OF KERALA
|
March 25, 2003 |
|
BABY Vs. UNION OF INDIA
|
April 8, 2003 |
|
BABY JOHN Vs. GENERAL MANAGER PARVATHY MILLS LIMITED KOLLAM
|
March 19, 2003 |
|
BABY MARINE EASTERN EXPORTS Vs. ASST COMMISSIONER OF INCOME TAX
|
April 4, 2003 |
|
BAGSVIG VYTTILA Vs. ASSISTANT COMMISSIONER
|
November 21, 2003 |
|
BAIJU KUMAR Vs. DEO TRIVANDRUM
|
July 10, 2003 |
|
BAL KRISHNAN UNITY DRUGS CENTRE Vs. JAISON P V
|
June 5, 2003 |
|
BALACHANDRAN Vs. SUNDARA GOUNDER
|
March 28, 2003 |
|
BALAN Vs. STATE OF KERALA
|
August 12, 2003 |
|
BALAN Vs. STATE OF KERALA
|
October 7, 2003 |
|
BANNARI AMMAN STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
|
December 19, 2003 |
|
BAVA Vs. CHERITY BAVA
|
October 15, 2003 |
|
BECHU AND COMPANY Vs. ASST COMMISSIONER ASSESSMENT
|
April 8, 2003 |
|
BEERANKUTTY Vs. SULTHAN BATHERY GRAMA PANCHAYAT
|
July 25, 2003 |
|
BENNY Vs. STATE OF KERALA
|
January 30, 2003 |
|
BHAGVA Vs. KADASIDDESHWARATRADING COMAPANY
|
December 1, 2003 |
|
BHARAT PETROLEUM CORPORATION Vs. STATE OF KERALA
|
March 4, 2003 |
|
BHARATHAKSHMAM Vs. MANGALODAYAM PVT LIMITED
|
March 25, 2003 |
|
BHARGAVAN PILLAI Vs. SPECIAL DY TAHSILDAR
|
June 23, 2003 |
|
BHASKARAN Vs. BALAN
|
August 27, 2003 |
|
BHIMA and BROTHER JEWELLERS Vs. STATE OF KERALA
|
February 24, 2003 |
|
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
|
November 27, 2003 |
|
BINDU THOMAS Vs. STATE OF KERALA
|
July 3, 2003 |
|
BINOJ Vs. EXCISE COMMISSIONER
|
November 14, 2003 |
|
BINOY PETER Vs. SECRETARY KEERAMPARA GRAMA PANCHAYAT
|
July 3, 2003 |
|
BINU Y P Vs. STATE OF KERALA
|
March 24, 2003 |
|
BOARD OF DIRECTORS Vs. STATE OF KERALA
|
January 7, 2003 |
|
BOBAN Vs. SAJITH KUMAR
|
October 1, 2003 |
|
BRIGHT RESORTS P LTD Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
|
May 28, 2003 |
|
BROTHERS CHITTY FUND Vs. JACOB MATHEW
|
September 25, 2003 |
|
C H ANANDAN MASTER, S/O LATE SANKARAN AND C M PADMAN, S/O LATE SANKARAN Vs. STATE OF KERALA, REP BY DISTRICT COLLECTOR; CHAIRMAN, KERALA STATE POLLUTION CONTROL BOARD AND CHIEF ENVIRONMENTAL ENGINEER, KERALA STATE POLLUTION CONTROL BOARD
|
March 6, 2003 |
|
C N MUTHUKRISHNAN Vs. C G BABU
|
August 26, 2003 |
|
C O VARGHESE Vs. STATE OF KERALA
|
February 11, 2003 |
|
C RAJAN Vs. WELFARE FUND INSPECTOR
|
March 25, 2003 |
|
C S COMPANY Vs. PUNJAB AND SIND BANK
|
June 4, 2003 |
|
C S RAMAKRISHNAN Vs. STATE OF KERALA
|
January 21, 2003 |
|
C V ASKYA Vs. STATE OF KERALA
|
October 13, 2003 |
|
CANARA BANK MANNARKKAD Vs. BHAVANI OIL COMPANY CHEMMANNUR
|
November 29, 2003 |
|
CAPITAL SYNDICATE
Vs. JAMEELA
|
January 13, 2003 |
|
CAPP INTERNATIONAL PVT LIMITED Vs. SIDCO
|
January 13, 2003 |
|
CASTROL INDIA LTD Vs. MALAYALAM AGENCIES
|
April 10, 2003 |
|
CHACKO Vs. JOSEPH
|
March 27, 2003 |
|
CHACKO A. V. Vs. LABOUR COURT
|
June 25, 2003 |
|
CHAKKUNNY Vs. A M ABDUL KALAM AZAD
|
August 22, 2003 |
|
CHANDRA BABU ALIAS CHEMBAZHANTHI CHANDRA BABU Vs. REMANI
|
April 4, 2003 |
|
CHANDRAMATHI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
January 14, 2003 |
|
CHANDRASEKHARAN, K. K. Vs. STATE OF KERALA
|
September 26, 2003 |
|
CHARANGAT COIR MANUFACTURING COMPANY PRIVATE LIMITED Vs. STATE OF KERALA
|
July 3, 2003 |
|
CHARULATHA Vs. MANJU
|
September 24, 2003 |
|
CHEKKOORA KELOTH KUNHI PARVATHY AMMA Vs. CHEKKOORA KELOTH GAPALAN NAMBIAR
|
October 1, 2003 |
|
CHEM TEAK COMPANY Vs. ADDITIONAL SALES TAX OFFICER II
|
August 1, 2003 |
|
CHERUVATHUR BEEDI WORKS INDUSTRIAL CO Vs. K P SHYAMALA
|
March 14, 2003 |
|
CHIEF DIVISIONAL MANAGER
Vs. STATE OF KERALA
|
March 4, 2003 |
|
CHIEF PROJECT MANAGER RAILWAY ELECTIFICATION Vs. AJI KURIEN
|
July 15, 2003 |
|
CHILTON REFRIGERATION Vs. STATE OF KERALA
|
February 25, 2003 |
|
CHINNATHAMPI NADAR CHINNAYYAN NADAR Vs. PONNAMMA PILLAI PRASANNAKUMARI AMMA
|
August 22, 2003 |
|
CHITARANJAN Vs. JAYARAJAN
|
January 17, 2003 |
|
CIT Vs. LEELAMMA JOHN
|
July 24, 2003 |
|
CITIZENS INTEREST AGENCY Vs. LAKESHORE HOSPITAL AND RESEARCH CENTRE PVT LTD
|
February 19, 2003 |
|
CLAPPANA SERVICE COOPERATIVE BANK LTD Vs. STATE OF KERALA
|
June 3, 2003 |
|
CLASSIC WINES Vs. STATE OF KERALA
|
February 26, 2003 |
|
COCHIN KAGAZ LTD Vs. BHARATH CARTONS PONDICHERRY
|
November 13, 2003 |
|
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. P V ABDUL KHADER
|
February 13, 2003 |
|
COCHIN STEAMER AGENTS ASSOCIATION Vs. ESI CORPORATION
|
August 27, 2003 |
|
COCHIN STEAMER AGENTS ASSOCIATION Vs. REGIONAL DIRECTOR
|
August 27, 2003 |
|
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. LEELAMMA GEORGE
|
June 10, 2003 |
|
COMMANDING OFFICER Vs. R R PILLAI
|
January 23, 2003 |
|
COMMISIONER OF CENTRAL SERVICE and CUSTOMS Vs. JAYAKUMAR
|
August 1, 2003 |
|
COMMISSIONER FOR FINANCE EXAMINATIONS Vs. VIDHYADHARAN K
|
October 20, 2003 |
|
COMMISSIONER OF GIFT TAX Vs. V SUNDARAM ACHARI
|
March 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. C JOHN RAJAN
|
March 10, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES LTD
|
March 10, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. T C USHA
|
March 12, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HARISONS MALAYALAM LTD
|
March 12, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. POYILAKKADA FISHERIES P LTD
|
March 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. WANDOOR JUPITOR CHITS P LTD
|
March 17, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. VRINDAVAN HOTELS P LTD
|
February 19, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. T A V TRUST
|
March 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KAJAH COMPANY
|
March 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. M M THOMAS
|
March 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PALGHAT FOOD CORPORATION OF INDIA LABOUR CONTRACT COOPERATIVE SOCIETY LTD
|
March 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. LAKDHADWEEP CO OPERATIVE MARKETING FEDERATION LTD
|
March 26, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. HINTANNIA PLASTICS P LTD
|
March 24, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. WANDOOR JUPITOR CHITTRY P LTD
|
March 21, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. JAVERILAL AND CO P LTD
|
March 19, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. K C AGNES
|
January 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. A V THOMAS AND CO
|
January 21, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. S RATNAM PILLAI
|
January 24, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. K C JOHN
|
January 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PANAVISION ELECTRONICS KERALA P LTD
|
January 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. K E KESAVAN AND SONS
|
January 13, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. K RAJENDRANATHAN NAIR
|
February 13, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. CROMPTON GREAVES LTD
|
February 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA ELECTRIC LAMP WORKS LTD
|
February 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. C P LONAPPAN AND SONS
|
February 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. G SATHEESH NAIR
|
February 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. JOHN MATHEW
|
August 20, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRA BALAKRISHNAN
|
July 14, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. N S BABU
|
July 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. TRICHUR COOPERATIVE BANK LTD
|
June 16, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. K RAVINDRANATHAN NAIR
|
June 6, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPN LTD
|
June 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. T SARALA PILLAI
|
June 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. SUPREME KURIES AND LOANS P LTD
|
May 30, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. FORBES EWART AND FIGGIS LTD
|
April 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. LAKSHMI B MENON
|
April 8, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LTD
|
April 4, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. C P GANGADHARAN
|
April 2, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. G RAMACHANDRAN
|
April 2, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE COOPERATIVE MARKETING FEDERATION LTD
|
April 10, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NAVAS M MEERAN
|
April 9, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. JAIRAM AND SONS
|
October 27, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. M D THOMAS
|
October 27, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. JIBIE K JOHN
|
August 20, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. P SOMAN
|
August 21, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. NATHEKKATTU CONSTRUCTIONS
|
September 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. PALAKUNNATHU TRADERS
|
September 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. J RAJMOHAN PILLAI
|
September 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. K R SYAM KUMAR
|
September 3, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
|
November 5, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. KALPETTA ESTATES LTD
|
November 7, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS AND G. GANGADHARAN NAIR
|
July 1, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. BABY MARINE EXPORTS
|
August 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. CENTRAL STORES
|
May 28, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS LTD.
|
May 22, 2003 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN TRANSFORMERS LTD.
|
September 4, 2003 |
|
COMMISSIONER OF INCOME TAX COCHIN Vs. INDO MARINE AGENCIES KERALA PVT LTD
|
February 19, 2003 |
|
COMMISSIONER OF INCOME TAX TRIVANDRUM Vs. NAVODAYA NAVODAYA FACTORY WARD
|
November 18, 2003 |
|
COMMISSIONER OF INCOMETAX Vs. PREMIER EXPORT INTERNATIONAL
|
November 7, 2003 |
|
COMMISSIONER OF INCOMETAX Vs. ASIAN TECHS LIMITED
|
May 23, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. COSMOPOLITAN HOSPITALS P LTD
|
March 4, 2003 |
|
COMMISSIONER OF WEALTH TAX Vs. K O MATHEWS
|
January 14, 2003 |
|
CORPORATION OF COCHIN
Vs. NEW INDIA MARITIME AGENCIES P LTD
|
July 4, 2003 |
|
CYRIL BRITTO
Vs. UNION OF INDIA
|
June 5, 2003 |
|
DAVID LOOCOSE Vs. UNIVERSITY OF KERALA
|
June 3, 2003 |
|
DELTA FOUNDATIONS AND CONSTRUCTIONS Vs. KERALA STATE CONSTRUCTION CORPORATION LIMITED
|
January 17, 2003 |
|
DEPARTMENT OF TELECOMMUNICATIONS Vs. CONSUMER D R FORUM
|
June 23, 2003 |
|
DEPUTY COMMISSIONER Vs. REJULA JOSPEH
|
June 13, 2003 |
|
DEPUTY COMMISSIONER Vs. C P RAJARATHINAM
|
January 14, 2003 |
|
DEPUTY COMMISSIONER Vs. SEA ROSE MARINE PVT. LIMITED
|
September 4, 2003 |
|
DEPUTY COMMISSIONER LAW Vs. ALAPPAT EXPORTS P LTD
|
February 10, 2003 |
|
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P G MANI
|
January 22, 2003 |
|
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD
|
August 20, 2003 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. ORBIT AGENCIES
|
June 18, 2003 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. V I P EXPORTS
|
June 3, 2003 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES Vs. C T KOCHOUSEPH
|
September 4, 2003 |
|
DEPUTY REGIONAL DIRECTOR Vs. TRADE LINKS ENTERPRISES
|
January 24, 2003 |
|
DHANALAKSHMI BANK Vs. DISTRICT COLLECTOR
|
January 8, 2003 |
|
DINESH V PAI Vs. CHIEF ENGINEER
|
April 1, 2003 |
|
DIRECTOR OF ENFORCEMENT Vs. VEERANKUTTY
|
October 14, 2003 |
|
DIVYA AUTOMOBILES LTD Vs. STATE OF KERALA
|
April 11, 2003 |
|
DY COMMISSIONER OF SALES TAX LAW Vs. KOCHOUSEPH
|
September 4, 2003 |
|
E K RAMAN NAMBOOTHIRI Vs. CHIEF COMMISSIONER HR and CE
|
November 14, 2003 |
|
E P AHAMMED KOYA Vs. KERALA STATE ELECTRICITY BOARD
|
March 27, 2003 |
|
E S I CORPORATION Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
|
January 24, 2003 |
|
E V KRISHNA KUTTY S O VALAMBATH Vs. SPECIAL TAHSILDAR LAND ACQUISITION
|
August 14, 2003 |
|
ELDHO Vs. ALIAS
|
July 11, 2003 |
|
ELSIE FELIX Vs. LARSEN AND TOUBRO LIMITED
|
October 15, 2003 |
|
ENVIRONMENT MONIPPALLY Vs. UNION OF INDIA
|
September 17, 2003 |
|
ENVIRONMENT MONITERING FORUM AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
|
September 19, 2003 |
|
EPIAS and COMPANY Vs. SALES TAX OFFICER
|
November 3, 2003 |
|
ESI CORPORATION Vs. BABU RAO
|
September 17, 2003 |
|
ESI CORPORATION Vs. EXCEL GLASSES LTD
|
July 9, 2003 |
|
ESI CORPORATION Vs. DEVAKI AMMA
|
March 11, 2003 |
|
ESI CORPORATION Vs. VARGHESE
|
January 9, 2003 |
|
ETERNIT EVEREST LIMITED
Vs. C G ABRAHAM
|
May 27, 2003 |
|
EXCISE INSPECTOR
Vs. SASI
|
June 2, 2003 |
|
FAIZAL Vs. USSAINAR KUNHI
|
February 21, 2003 |
|
FATHER THOMAS PANJIKKARAN Vs. CHALAKUDY MUNICIPALITY
|
December 12, 2003 |
|
FEDERAL BANK LTD Vs. STATE OF KERALA
|
April 3, 2003 |
|
FIBRE FOAM P LTD Vs. STATE OF KERALA
|
July 4, 2003 |
|
FOOD CORPORATION OF INDIA Vs. ANUPAMA WARHOUSING ESTABLISHMENT
|
November 18, 2003 |
|
FOOD INSPECTOR Vs. K K NARAYANAN
|
March 19, 2003 |
|
FORUM FOR THE PREVENTION OF ENVIRONMENTAL AND SOUND POLLUTION Vs. UNION OF INDIA
|
March 14, 2003 |
|
FRANCIS Vs. SREEDEVI VARASSIAR
|
January 29, 2003 |
|
FRANCISA CONDUCTOR KERALA STATE ROAD TRANSPORT CORPORATION KOLLAM Vs. KERALA STATE ROAD TRANSPORT CORPORATION THIRUVANANTHAPURAM
|
December 11, 2003 |
|
FRANCO JOHN Vs. UNION OF INDIA
|
April 8, 2003 |
|
G AJITHKUMAR Vs. STATE OF KERALA
|
August 22, 2003 |
|
G ANITHA Vs. BEENA KRISHNA
|
June 4, 2003 |
|
G REGHUNATHAN Vs. K V VARGHESE
|
December 17, 2003 |
|
G SOMAN S O P GOPALAN Vs. STATE OF KERALA
|
June 3, 2003 |
|
G SURENDRAN Vs. STATE OF KERALA
|
September 4, 2003 |
|
G. CHANDRA SEKHARA PILLAI, Vs. CHIEF GENERAL MANAGER, TELECOM,
|
February 21, 2003 |
|
GANESAN Vs. SADASIVAN
|
October 28, 2003 |
|
GANGADHARAN Vs. MOHANAN
|
October 22, 2003 |
|
GANGADHARAN Vs. REGISTERING TRANSPORT OFFICE KANNUR
|
March 4, 2003 |
|
GANGADHARAN Vs. JAMES JOSEPH
|
March 6, 2003 |
|
GANGADHARAN MOOSAD Vs. DISTRICT EDUCATIONAL OFFICER
|
June 4, 2003 |
|
GEETHA PANICKER Vs. LAGI EASO MATHEW
|
July 28, 2003 |
|
GENERAL MANAGER Vs. ACCOUNTS OFFICER
|
March 10, 2003 |
|
GENERAL MANAGER CANARA BANK BANGLORE Vs. CENTRAL GEVERNMENT LABOUR COURT ERNAKULAM
|
September 26, 2003 |
|
GENERAL MANAGER TELECOME BSNL KOZHIKODE Vs. M KRISHNAN
|
February 14, 2003 |
|
GEORGE Vs. VARKEY
|
July 25, 2003 |
|
GIRIJAMBIKA Vs. GEORGE SELVARAJ
|
June 30, 2003 |
|
GIRIJAN Vs. REGISTRAR OF BIRTHS AND DEATHS
|
February 21, 2003 |
|
GIRISH Vs. STATE OF KERALA
|
December 2, 2003 |
|
GLENNY Vs. CATHOLIC SYRIAN BANK
|
March 27, 2003 |
|
GOPALA PILLAI BHASKARAN PILLAI Vs. SIVARAMA PANICKER
|
February 4, 2003 |
|
GOPALAKRISHNAN Vs. COCHIN PORT TRUST
|
October 17, 2003 |
|
GOPALAKRISHNAN NAIR Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL THIRUVANANTHAPURAM
|
March 25, 2003 |
|
GOPALAN NAIR Vs. STATE OF KERALA
|
February 11, 2003 |
|
GOPIDAS Vs. SHIBU MATHEW
|
August 25, 2003 |
|
GOURI Vs. GOVINDAN
|
December 10, 2003 |
|
GOURI AMMA KRISHNAMMA Vs. SEETHALAKSHMI AMMA
|
August 1, 2003 |
|
GOVINDAN NAMBIAR N V Vs. JANAKI
|
January 30, 2003 |
|
GRASIM INDUSTRIES LTD Vs. STATE OF KERALA
|
November 21, 2003 |
|
H.M. TRAINING COLLEGE, REP. BY SECRETARY, M.M. ALIYAR, H.M. TRUST, Vs. STATE OF KERALA, REP. BY ITS CHIEF SECRETARY AND ORS.
|
April 8, 2003 |
|
HAJI P MOHAMMED TIMBER MERCHANT Vs. STATE OF KERALA
|
September 25, 2003 |
|
HAJIRA BEEVI Vs. SHAMILA P IQBAL
|
November 4, 2003 |
|
HANEEFA Vs. STATE OF KERALA AND ORS.
|
August 12, 2003 |
|
HARIDASAN PALAYIL Vs. SPEAKER 11TH KERALA LEGISLATIVE ASSEMBLY
|
March 3, 2003 |
|
HARIKUMAR Vs. STATE OF KERALA
|
January 31, 2003 |
|
HARRISON AND CROSSFIELD LTD Vs. STATE OF KERALA
|
February 3, 2003 |
|
HARRISONS MALAYALAM LIMITED OWNER OF ARAPETTA ESTATE COCHIN Vs. C MOHAMMED KUTTY
|
July 22, 2003 |
|
HEALTH INSPECTOR REGISTRAR BIRTHS AND DEATHS KOTTAYAM MUNICIPALITY Vs. M G JAYAKRISHNAN
|
April 30, 2003 |
|
HELEN THILAKOM Vs. STATE OF KERALA
|
July 25, 2003 |
|
HIS HOLINESS MORAN MAR BASELIOS Vs. STATE OF KERALA
|
January 28, 2003 |
|
HOTEL WHITELINES Vs. COMMISSIONER OF INCOME TAX
|
May 26, 2003 |
|
HUMAN RIGHTS PROTECTION FORUM Vs. STATE OF KERALA
|
June 4, 2003 |
|
I A ABDUL KADIR Vs. REGIONAL PASSPORT OFFICER
|
October 13, 2003 |
|
IMMANUAL Vs. M K RAJAPPAN
|
April 7, 2003 |
|
IMMANUEL Vs. RAJAPPAN
|
April 7, 2003 |
|
INDIAN BANK Vs. STATE OF KERALA AND ORS.
|
June 19, 2003 |
|
INDIAN SPICES CO Vs. COMMISSIONER OF INCOME TAX
|
July 9, 2003 |
|
INTEGRATED FINANCE CO Vs. STATE OF KERALA
|
October 30, 2003 |
|
ISMAIL Vs. P K KESAVAN
|
December 16, 2003 |
|
ITO Vs. THODUPUZHA URBAN CO OPERATIVE BANK LTD
|
July 18, 2003 |
|
J KAMALA Vs. DRUG INSPECTOR WYNAD
|
March 24, 2003 |
|
J SIMON Vs. SECRETARY TO GOVERNMENT
|
February 26, 2003 |
|
JAIMY Vs. STATE OF KERALA
|
June 23, 2003 |
|
JAMAL S O PALLIPARAMBIL ALIKUNHU Vs. MOHAMMEDKUTTY
|
August 29, 2003 |
|
JAMEELA Vs. STATE OF KERALA
|
August 14, 2003 |
|
JAMES MARTIN Vs. STATE OF KERALA
|
December 16, 2003 |
|
JANARDHANAN NAIR Vs. STATE OF KERALA
|
February 20, 2003 |
|
JAYAKUMAR E K Vs. DIRECTOR OF MEDICAL EDUCATION
|
April 30, 2003 |
|
JAYALAKSHMI Vs. AVARA
|
June 9, 2003 |
|
JAYASREE, K. N. Vs. STATE OF KERALA
|
January 13, 2003 |
|
JINDAL PHOTOFILMS LTD Vs. STATE OF KERALA
|
September 26, 2003 |
|
JO JOSEPH Vs. SEBASTIAN MATHEW AND THE DIRECTOR OF STATE
|
March 3, 2003 |
|
JOHN Vs. AMBALLUR SERVICE CO OPERATIVE BANK
|
February 6, 2003 |
|
JOHN, K. O. Vs. UNITED INDIA INSURANCE COMPANY LTD.
|
October 21, 2003 |
|
JOHNSON GEORGE
Vs. STATE OF KERALA
|
April 11, 2003 |
|
JOJI EDATTEL Vs. SECRETARY RTA IDUKKI
|
October 27, 2003 |
|
JOLLY Vs. PALLIPURAM GRAMA PANCHAYAT
|
May 30, 2003 |
|
JOLLY Vs. STATE OF KERALA
|
January 31, 2003 |
|
JOLLY Vs. ORIENTAL KURIES LTD
|
January 21, 2003 |
|
JOMON PUTHENPURACKAL Vs. JUDICIAL 1ST CLASS MAGISTRATE III
|
November 17, 2003 |
|
JOSE Vs. RAMAKRISHNAN NAIR RADHAKRISHNAN
|
October 10, 2003 |
|
JOSE Vs. CO OPERATIVE STORES LTD
|
January 27, 2003 |
|
JOSE KUTTIYANI Vs. HIGH COURT
|
November 21, 2003 |
|
JOSEPH Vs. VENU
|
August 27, 2003 |
|
JOSEPH Vs. SUB INSPECTOR OF POLICE
|
July 11, 2003 |
|
JOSEPH MATHEW MANAGING PARTNER MATSON PHARMACEUTICALS THELLAKAM KOTTAYAM Vs. INDUSTRIAL TRIBUNAL ELAPPARA P O IDUKKI DISTRICT
|
October 31, 2003 |
|
JOSEPH THAIKOODAN Vs. STATE OF KERALA
|
November 14, 2003 |
|
JOY PAUL
Vs. SIBI MATHEW
|
June 9, 2003 |
|
JULLY REYNOLD Vs. MANUAL
|
July 4, 2003 |
|
JYOTHIS KURIES AND LOANS Vs. GEORGE JOSE
|
July 2, 2003 |
|
K A SEBASTIAN Vs. BIPIN O NAIR
|
November 29, 2003 |
|
K ANAS ABDUL KHADER Vs. FOOD INSPECTOR CALICUT CORPORATION KOZHIKODE
|
May 23, 2003 |
|
K AYYAPPA Vs. N MONY
|
January 24, 2003 |
|
K BALACHANDRAN Vs. MAVELIKKARA MUNICIPALITY
|
July 24, 2003 |
|
K BALAKRISHNAN NAIR Vs. K GOPALAN NAIR
|
November 18, 2003 |
|
K C CHACKO Vs. STATE OF KERALA
|
June 4, 2003 |
|
K C CHACKO Vs. STATE OF KERALA
|
April 8, 2003 |
|
K CHANDRAN Vs. TRAVANCORE DEVASWOM BOARD
|
April 11, 2003 |
|
K E ABOOBACKER Vs. VASU P P
|
October 31, 2003 |
|
K IBRAHIM Vs. COMMISSIONER and SECRETARY TO GOVT
|
January 7, 2003 |
|
K JAMEELA Vs. TAHSILDAR
|
August 27, 2003 |
|
K K PADMAKUMAR Vs. P SASIKALA
|
June 3, 2003 |
|
K K RAMAKRISHNAN Vs. K K PARTHASARADHY
|
March 5, 2003 |
|
K KRISHNADAS, S/O RAMAKRISHNAN MASTER, TYPIST Vs. L S RAGHUNATH, S/O LAKSHMAN NAYAK; KANIYARAKODE VADAKKEPURAKKAL RAMAKRISHNAN MASTER; PALLIKANDI IDIYARAM VEETTIL HASSAN KOYA; SANTHA BAI; LAND TRIBUNAL AND APPELLATE AUTHORITY (LR)
|
January 7, 2003 |
|
K MANOHARAN Vs. STATE OF KERALA
|
July 16, 2003 |
|
K MOHANDAS Vs. ENQUIRY COMMISSIONER AND SPECIAL JUDGE CHEMBUKAVU TRICHUR
|
August 1, 2003 |
|
K MUHAMMA LATHEEF S O K SATNUDHEEN Vs. NISHATH
|
March 11, 2003 |
|
K N MOHAN Vs. N V NALINAKSHAN
|
August 14, 2003 |
|
K N NEELAMANDAN NAMBOODIRI Vs. STATE OF KERALA
|
August 22, 2003 |
|
K N RAJASEKHARAN NAIR Vs. UNION OF INDIA
|
April 8, 2003 |
|
K N SATHEESH Vs. ENQUIRY COMMISSIONER and SPECIAL JUDGE
|
August 1, 2003 |
|
K NARAYANAN NAIR Vs. STATE OF KERALA
|
August 7, 2003 |
|
K P B AHAMMED KOYA Vs. SECRETARY
|
July 29, 2003 |
|
K P CHANDRADASAN Vs. GEORGE KOLLASSANI
|
February 5, 2003 |
|
K P JAYAKUMAR Vs. K RAVINDRAN
|
August 25, 2003 |
|
K P MOHAMMED Vs. DEVESSIA
|
May 23, 2003 |
|
K P PAULY Vs. TRICHUR DISTRICT CO OPERATIVE BANK LTD
|
May 21, 2003 |
|
K P RAMA WARRIER Vs. SECRETARY TO GOVERNMENT
|
February 25, 2003 |
|
K R KUMARAN Vs. LABOUR COMMISSIONER
|
March 7, 2003 |
|
K RAMACHANDRAN NAIR Vs. LEELA JOSE
|
October 23, 2003 |
|
K SAJEENDRAN Vs. SECRETARY THALAKULATHUR GRAM PANCHAYAT
|
October 1, 2003 |
|
K SULAIMAN SAHIB Vs. S MOHAMMED MOOSA
|
February 28, 2003 |
|
K SURENDRAN NAIR Vs. STATE OF KERALA
|
December 8, 2003 |
|
K V CHACKO Vs. STATE OF KERALA
|
April 9, 2003 |
|
K V THOMAS Vs. STATE OF KERALA
|
March 20, 2003 |
|
K V VARKEY Vs. PAILY ISSAC
|
April 11, 2003 |
|
K VIJAYAKUMAR Vs. FOOD INSPECTOR
|
July 1, 2003 |
|
K VIJAYAKUMAR Vs. STATE OF KERALA
|
September 30, 2003 |
|
K VIJAYKUMAR Vs. A ALI FOOD INSPECTOR
|
July 1, 2003 |
|
K VIKRAMAN PILLAI Vs. STATE OF KERALA
|
February 6, 2003 |
|
K. KOOLIKAN Vs. K. MADHAVI KUTTY
|
July 21, 2003 |
|
K.B. PEETHAMBARAN Vs. E.V. THOMAS @ KUNJACHAN,
|
February 18, 2003 |
|
K.V. RAMAKRISHNAN, THE MANAGER, S.N.V. SANSKRIT HIGHER SECONDARY SCHOOL Vs. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
|
February 24, 2003 |
|
KADATHUR THAMEE MUL ANSARI Vs. STATE OF KERALA
|
June 17, 2003 |
|
KALLIANIKUTTY AMMA Vs. SPECIAL TAHSILDAR LA
|
January 31, 2003 |
|
KAMALAKSHI AMMA Vs. CHITTA ALEYA
|
April 9, 2003 |
|
KAMATH Vs. INSTITUTE OF CHARTERED ACCOUNTANTS
|
February 25, 2003 |
|
KAMMANCHERI JANAKI Vs. KARATTU GOVINDAN NAIR
|
July 25, 2003 |
|
KANNAPPANUNNY, S/O. VATTAPARAMBIL NARAYANAN Vs. STATE OF KERALA REP. BY C.I. OF EXCISE AND CIRCLE INSPECTOR OF EXCISE, BOTH REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
March 17, 2003 |
|
KANNUR DISTRICT CO OPERATIVE BANK LTD Vs. KERALA STATE CO OPERATIVE MARKETING FEDERATION
|
January 21, 2003 |
|
KANOTH BHASKARAN Vs. T.V. BALAN
|
August 29, 2003 |
|
KARIMTHARTH TEA ESTATES LTD Vs. COMMISSIONER OF INCOME TAX
|
April 4, 2003 |
|
KARUN KARPETS P LTD Vs. STATE OF KERALA
|
March 17, 2003 |
|
KARUNAKARA KURUP Vs. STATE OF KERALA
|
August 22, 2003 |
|
KAUMUDI MADHAVAN Vs. STATE ELECTION COMMISSIONER
|
October 17, 2003 |
|
KAYIKATTIL RAJAGOPALAN Vs. VALIYAPARAMBATH GOPALAN
|
October 14, 2003 |
|
KAYIKATTIL RAJAGOPALAN Vs. GOPALAN
|
October 4, 2003 |
|
KECHERY SERVICE CO OPERATIVE BANK LTD Vs. CIT
|
February 25, 2003 |
|
KEINIKU Vs. SALES TAX INSPECTOR
|
March 10, 2003 |
|
KELTRON CONTROLS Vs. WORKMEN OF KELTRON CONTROLS
|
September 17, 2003 |
|
KELTRON CONTROLS Vs. WORKMEN OF KELTRON CONTROLS
|
September 4, 2003 |
|
KERALA FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
February 14, 2003 |
|
KERALA IRRIGATION ENGINEERS ASSOCIATION Vs. STATE OF KERALA
|
June 25, 2003 |
|
KERALA PRIMARY CO OP SOCIETIES ASSOCIATION Vs. REGISTRAR OF CO OP SOCIETIES
|
January 6, 2003 |
|
KERALA SHIPPING CORPORATION LTD Vs. CIT
|
July 28, 2003 |
|
KERALA STATE CO OPERATIVE COIR MARKETING FEDERATION LTD Vs. DEPUTY LABOUR COMMISSIONER
|
December 3, 2003 |
|
KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD Vs. CONSUMER DISPUTES REDRESSAL FORUM INDUKKI
|
August 20, 2003 |
|
KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION LTD Vs. STATE OF KERALA
|
November 7, 2003 |
|
KERALA STATE HANDLOOM WEAVERS
Vs. K M ABDUL KALAM
|
June 27, 2003 |
|
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. COMMISSIONER OF INCOME TAX
|
January 23, 2003 |
|
KERALA VYAPARI VYAVASAYI Vs. KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
|
December 19, 2003 |
|
KERALA WATER AUTHORITY Vs. VALSAN
|
January 20, 2003 |
|
KESAVA PILLAI SREEDHARAN PILLAI Vs. STATE OF KERALA
|
September 18, 2003 |
|
KEVI HARDWARE Vs. STATE OF KERALA
|
April 9, 2003 |
|
KEY FOODS Vs. STATE OF KERALA
|
September 17, 2003 |
|
KHADI GRAMA VYAVASAYA ASSOCIATION Vs. STATE OF KERALA
|
April 9, 2003 |
|
KIZHAKKE KURUVATTERI SANKARAN NAMBIAR Vs. THIRUMANGALATHMEETHAL T M THAMBAYT PILLA
|
November 18, 2003 |
|
KOCHANIYAN Vs. COCHIN PORT TRUST
|
October 22, 2003 |
|
KOCHU AHAMMED PILLAI
Vs. PATHUMMAL
|
February 13, 2003 |
|
KOCHU THRESSIA JOSEPH Vs. SEBASTIAN
|
August 14, 2003 |
|
KOCHUKUTTY PURUSHAN Vs. STATE OF KERALA
|
April 11, 2003 |
|
KOCHUMON JACOB Vs. SECRETARY
|
June 24, 2003 |
|
KODANNUR LIFT IRRIGATION KARSHAKA SAMITHY
Vs. STATE OF KERALA
|
March 24, 2003 |
|
KOKKALA ARECANUT COMMISSION AGENT ASSOCIATION Vs. COMMISSIONER OF COMMERCIAL TAXES
|
January 31, 2003 |
|
KORAN ABRAHAM Vs. K VARUGHIS
|
October 23, 2003 |
|
KOSHY P JOHN Vs. STATE OF KERALA
|
February 18, 2003 |
|
KOTTAPPALAKKUDATH KHADEEJA Vs. SPECIAL TAHSILDAR
|
November 24, 2003 |
|
KOTTAYAM DISTRICT CO OPERATIVE BANK Vs. ANNIE JOHN
|
May 30, 2003 |
|
KOTTAYAM NATURE SOCIETY Vs. UNION OF INDIA
|
March 5, 2003 |
|
KOZHUVANAL SERVICE CO Vs. STATE OF KERALA AND OTHERS
|
November 19, 2003 |
|
KOZHUVANAL SERVICE CO OPERATIVE BANK LIMITED NO 213 KOZHUVANAL P O KOTTAYAM REP Vs. STATE OF KERALA
|
December 12, 2003 |
|
KRISHNA Vs. K S KRISHNA
|
June 26, 2003 |
|
KUHIKUTTAN Vs. STATE OF KERALA
|
May 21, 2003 |
|
KUNHALI HAJI Vs. STATE OF KERALA
|
July 20, 2003 |
|
KUNHIKRISHNAN ADIYODI Vs. STATE OF KERALA
|
April 1, 2003 |
|
KUNHIMON Vs. BLOCK DEVELOPMENT OFFICER
|
September 16, 2003 |
|
KUNJAN PANICKER GANGADHARA PANICKER Vs. CHRISTUDAS ALIAS A J ALEX
|
February 14, 2003 |
|
KUNJAPPAN Vs. RAJAN
|
August 27, 2003 |
|
KUNJAVARA Vs. PROVIDENT FUND COMMISSIONER
|
February 5, 2003 |
|
KUNJI PARVATHY AMMA Vs. MARIYAMMA
|
November 5, 2003 |
|
KUNJIPENNU Vs. CHANDRIKA
|
July 17, 2003 |
|
KURIAN ARRAHAM PVT LIMITED Vs. ASST COMMISSIONER
|
December 8, 2003 |
|
KURUVILA JOHN Vs. PLANT MANAGER M R F LTD
|
April 11, 2003 |
|
KUTTIPURAM SERVICE CO OP BANK Vs. STATE OF KERALA
|
December 16, 2003 |
|
LAKSHMI AMMA KAMALAMMA Vs. AYYAPPAN KUNJOONJU
|
July 25, 2003 |
|
LALITHAMBIKA Vs. ACHUTHAN NAIR
|
February 7, 2003 |
|
LALITHAMBIKA Vs. STATE OF KERALA
|
November 12, 2003 |
|
LEKSHMIKUTTY
Vs. KERALA STATE ELECTRICITY BOARD
|
March 24, 2003 |
|
LEO ENGINEERING INDIA Vs. STATE OF KERALA
|
April 11, 2003 |
|
LIBI T G Vs. DEVASSY
|
July 15, 2003 |
|
LILLYKUTTY Vs. K LAWRANCE
|
August 29, 2003 |
|
LISIE HOSPITAL Vs. T.V. AJAYAKUMAR
|
December 16, 2003 |
|
LISSIE HOSPITAL Vs. AJAYAKUMAR
|
December 16, 2003 |
|
LISSY Vs. MANAGER, ST. STEPHENÂ??S HIGHER SECONDARY SCHOOL
|
November 28, 2003 |
|
LISSY VALSALAN Vs. STATE ELECTION COMMISSION
|
October 30, 2003 |
|
LONAPPAN NAMBADAN Vs. DEPUTY SUPERINTENDENT OF POLICE
|
March 28, 2003 |
|
LORD KRISHNA BANK LTD Vs. EXPRESS MALAYALAM PVT LTD
|
May 22, 2003 |
|
LORDAN Vs. REGISTRAR FISHERIES DIRECTORATE
|
April 11, 2003 |
|
LUCIA Vs. MINI
|
January 16, 2003 |
|
LUCY KOCHUVAREED DECD Vs. COMMISSIONER OF WEALTH TAX
|
March 17, 2003 |
|
M A GANGADHARAN MOOSAD Vs. DISTRICT EDUCATIONAL OFFICER
|
June 14, 2003 |
|
M A IBRAHIM Vs. TREESA POULOSE
|
March 25, 2003 |
|
M G NARAYANAN NAIR Vs. BOARD OF DIRECTORS OF VAIKOM PALLIPRATHUSSERY SERVICE
|
March 25, 2003 |
|
M I ANDREWS Vs. M I JOSE
|
July 3, 2003 |
|
M J VALSALAM Vs. STATE OF KERALA
|
February 28, 2003 |
|
M K BABU Vs. FOOD INSPECTOR KAKKANADU
|
March 3, 2003 |
|
M K PUSHPARANJINI CHIKKUS WOOD CRAFTS Vs. SALES TAX OFFICER
|
April 7, 2003 |
|
M K SAIDALAVI Vs. ASSISTANT EXECUTIVE ENGINEER K S E B
|
March 4, 2003 |
|
M K USMAN KOYA Vs. C S SANTHA
|
February 17, 2003 |
|
M K YEDUNATH Vs. VADAKARA MUNICIPALITY
|
August 8, 2003 |
|
M M N D KANAKASABAI Vs. TAX RECOVERY OFFICER
|
November 10, 2003 |
|
M MANOJKUMAR Vs. STATE OF KERALA
|
July 23, 2003 |
|
M P KRISHNA PILLAI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
April 8, 2003 |
|
M P RAJASEKHARAN NAIR Vs. RAJU
|
July 2, 2003 |
|
M R SREEDHARAN Vs. G GOPI
|
February 27, 2003 |
|
M S AJITH KUMAR Vs. DIRECTOR GENERAL OF POLICE
|
January 20, 2003 |
|
M S PAREETH Vs. SUB INSPECTOR OF POLICE
|
January 27, 2003 |
|
M SATHYANESAN Vs. STATE OF KERALA
|
January 28, 2003 |
|
M V KUNHIRAMAN Vs. S I OF POLICE
|
September 22, 2003 |
|
M VELAYUDHAN NAIR Vs. SECRETARY HIGHER EDUCATION
|
March 24, 2003 |
|
M VIJAYAKUMARI Vs. K DEVABALAN
|
July 17, 2003 |
|
M. SEBI LOUIS, S/O. M.T. LOUIS, TELECOM TECHNICAL ASSISTANT, BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. UNION OF INDIA (UOI), REPRESENTED BY THE SECRETARY, MINISTRY OF COMMUNICATION AND ORS.
|
September 3, 2003 |
|
MAC N HOM SYSTEMS Vs. VAIDYA RATNAM P S VARRIERS ARYAVAIDYASALA KOTTAKKAL
|
August 12, 2003 |
|
MADHAVAN Vs. CHELLAMMA
|
November 11, 2003 |
|
MADHAVAN ACHARI Vs. MEENAKSHI
|
June 24, 2003 |
|
MADHAVAN BALASUNDARAM Vs. MADHAVAN SARASAMMA
|
August 1, 2003 |
|
MADHAVAN PADMANABHAN OF KOCHUKARIYIL
Vs. KANJIKUZHI PANCHAYAT
|
June 25, 2003 |
|
MADHAVI Vs. SPECIAL TAHSILDAR
|
January 30, 2003 |
|
MADHU Vs. STATE ELECTION COMMISSION
|
December 11, 2003 |
|
MAHARASHTRA DISTILLERIES Vs. STATE OF KERALA
|
March 7, 2003 |
|
MAHARASHTRA DISTILLERIES AND ORS. Vs. STATE OF KERALA AND ANR.
|
March 3, 2003 |
|
MAHENDRAN Vs. ASOKAN
|
February 7, 2003 |
|
MAHESH KUMAR M Vs. CANARA BANK REP
|
May 30, 2003 |
|
MALINGA NAIK Vs. IBRAHIM
|
December 15, 2003 |
|
MAMMADHAN KUTTY Vs. PALLIVASAL GRAMA PANCHAYAT
|
December 19, 2003 |
|
MANAGER Vs. SUMA A V
|
February 10, 2003 |
|
MANAGER KONEY ESTATES Vs. GNANA MUTHU
|
July 22, 2003 |
|
MANI MATHAI Vs. FEDERAL BANK LIMITED ARAKKUNNAM
|
January 22, 2003 |
|
MANU Vs. BHANUMATHY
|
October 8, 2003 |
|
MAR AND PLAT INDIA LTD Vs. STATE OF KERALA
|
August 7, 2003 |
|
MAR GREGORIOUS MEMORIAL MUTHOOT MEDICAL CENTRE Vs. COMMISSIONER OF INCOME TAX
|
February 19, 2003 |
|
MARIAMMA STEPHEN Vs. UNION OF INDIA
|
February 7, 2003 |
|
MARICO INDUSTRIES LIMITED Vs. STATE OF KERALA
|
February 25, 2003 |
|
MARY Vs. MATHEW
|
January 6, 2003 |
|
MARY JAMES Vs. STATE OF KERALA
|
March 20, 2003 |
|
MARY LOUIS MANAVALAN Vs. STATE OF KERALA
|
January 31, 2003 |
|
MATHEW Vs. UNION OF INDIA
|
January 13, 2003 |
|
MATHEW VARGHESE Vs. ROSAMMA VARGHESE FB
|
July 9, 2003 |
|
MAVOOR PERUVAYAL PERUMANNA GRAMA VIKASANA FORAM Vs. UNION OF INDIA
|
July 29, 2003 |
|
MAYFAIR KNITTING INDUSTRIES LTD Vs. SANUJA MOIDEEN
|
April 9, 2003 |
|
MAYOR OF KOCHI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT INSTITUTIONS
|
December 5, 2003 |
|
MEAT PRODUCTS OF INDIA LTD. Vs. STATE OF KERALA
|
September 25, 2003 |
|
MEDICAL TRUST HOSPITAL Vs. STATE OF KERALA
|
September 4, 2003 |
|
MEENACHIL PANCHAYAT Vs. SIVASANKARA MARAR
|
March 27, 2003 |
|
MEMEX INFORMATIONS SYSTEMS P LTD Vs. STATE OF KERALA
|
February 3, 2003 |
|
MERCY JOHN
Vs. THANKAM
|
May 22, 2003 |
|
MERLIN THOMAS Vs. C S THOMAS
|
February 18, 2003 |
|
METRO STUDIO Vs. CANARA BANK
|
March 7, 2003 |
|
MINI Vs. LEELA
|
December 2, 2003 |
|
MINIMOL Vs. ANIL KUMAR
|
November 7, 2003 |
|
MOHAMMAD KUTTY Vs. STATE OF KERALA
|
October 27, 2003 |
|
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER
|
March 19, 2003 |
|
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER
|
January 13, 2003 |
|
MOHAMMED KOYA Vs. BICHIKOYA
|
November 11, 2003 |
|
MOHAMMEDALI Vs. STATE OF KERALA
|
July 21, 2003 |
|
MOHAMOOD HAJI Vs. DEVOOTTY AMMA
|
March 25, 2003 |
|
MOHANAN Vs. BIBHUKUMAR
|
April 4, 2003 |
|
MOHANAN B Vs. CONTROLLING AUTHORITY FOR GRATUITY ALAPPUZHA
|
September 29, 2003 |
|
MOIDEENKUTTY Vs. STATE OF KERALA
|
March 28, 2003 |
|
MORAN MAR BASELIOUS MARTHOMA MATHEWS II Vs. STATE OF KERALA
|
January 28, 2003 |
|
MOTHER SUPERIOR
Vs. STATE OF KERALA
|
March 5, 2003 |
|
MUHAMED ASHRAF Vs. MAZEETH
|
July 16, 2003 |
|
MUHAMMED
Vs. E P BROTHERS
|
August 13, 2003 |
|
MUHAMMED Vs. KUNHAYISHA
|
June 19, 2003 |
|
MUHAMMED Vs. KUNHAYISHA
|
June 16, 2003 |
|
MUHAMMED ALIAS A P BAPPU HAJI Vs. SECRETARY TO GOVERNMENT
|
March 26, 2003 |
|
MURALI Vs. STATE OF KERALA
|
May 28, 2003 |
|
MURALLI Vs. STATE OF KERALA
|
May 30, 2003 |
|
MUTHUGOPAL Vs. BRAHMANAND
|
September 16, 2003 |
|
N BABU Vs. T M POULOSE
|
March 26, 2003 |
|
N P PRABHU Vs. UNION OF INDIA
|
February 4, 2003 |
|
N RAJAN NAIR Vs. M T BALAKRISHNAN NAIR
|
February 13, 2003 |
|
N V JOB Vs. KERALA STATE ELECTRICITY BOARD
|
October 1, 2003 |
|
N VINEETHA Vs. REGIONAL TRANSPORT AUTHORITY
|
July 30, 2003 |
|
N.K. MATHEW Vs. THE PROVIDENT FUND COMMISSIONER, SUB REGIONAL OFFICE
|
February 5, 2003 |
|
NABEESA MUNDOLI Vs. FOOD INSPECTOR
|
May 23, 2003 |
|
NAFEESA Vs. KOYA
|
February 13, 2003 |
|
NALINI V SARAF Vs. CONTROLLER OF ESTATE DUTY
|
July 18, 2003 |
|
NANDKUMAR Vs. CHIEF CONSERVATOR OF FORESTS
|
June 10, 2003 |
|
NARAVANI Vs. RAMANI
|
August 22, 2003 |
|
NARAYANAN Vs. LAND REVENUE COMMISSIONER
|
December 17, 2003 |
|
NARAYANAN Vs. SHALIMA
|
January 31, 2003 |
|
NARAYANAN NAIR Vs. VAIKOM PALLIPRATHUSSERRY SERVICE COOPERATIVE BANK
|
March 25, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. SAIDALI
|
February 4, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. MARY
|
January 9, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. KOTTAN
|
January 20, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. ZAKIR HUSSAIN
|
April 1, 2003 |
|
NATIONAL INSURANCE CO LTD Vs. MALATHI C SALIAN
|
April 11, 2003 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. LISON JOHN
|
March 19, 2003 |
|
NAVU Vs. CHINNAYYAN CHETTIAR
|
January 20, 2003 |
|
NAZAR
Vs. VARGHESE
|
May 22, 2003 |
|
NAZIRUDDIN Vs. HAJIRAMBEE
|
June 6, 2003 |
|
NEDUNGADI BANK LIMITED Vs. EZHIMALA AGRI PRODUCTS
|
August 20, 2003 |
|
NEELA LOHITHA DASAN NADAR Vs. STATE OF KERALA
|
February 24, 2003 |
|
NEELAKANDAN NAIR Vs. PARAMESWARA KURUP
|
March 24, 2003 |
|
NEELATHUPURA SHAIKOYA Vs. MONTHRAPALLIPADIAPURA ATTAKOYA ANDORTH ISLAND
|
March 21, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHIPPING CORPORATION OF INDIA LTD
|
April 2, 2003 |
|
NEW INDIA ASSURANCE CO LTD Vs. MATHAI
|
April 2, 2003 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. ELDOS
|
February 28, 2003 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M P PARVATHI
|
November 13, 2003 |
|
NIRMALA RAVINDRAN Vs. MOHANAN
|
July 20, 2003 |
|
NIRMALA RAVINDRAN Vs. K C MOHANAN
|
July 11, 2003 |
|
NIYAMAVEDI Vs. UNION OF INDIA
|
July 10, 2003 |
|
NOOR METALS Vs. STATE OF KERALA
|
January 30, 2003 |
|
O K GOPALAN Vs. CHIEF SECRETARY SCRETARIAT THIRUVANANTHA PURAM
|
August 14, 2003 |
|
O P ALI Vs. STATE OF KERALA
|
September 2, 2003 |
|
OMANA KUNJU AMRITHA RAJAKUMARI Vs. SANTOSH D JOSEPH
|
November 24, 2003 |
|
OMANA KUTTAN PILLAI Vs. STATE OF KERALA
|
October 31, 2003 |
|
ORIENTAL INSURANCE CO LTD Vs. JIMMY
|
April 2, 2003 |
|
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAULOSE
|
August 21, 2003 |
|
P C CHACKO AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
August 20, 2003 |
|
P GEORGE PHILIP Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
|
August 21, 2003 |
|
P J ABRAHAM Vs. UNION OF INDIA
|
February 17, 2003 |
|
P J CLEETUS Vs. DISTRICT COLLECTOR IDUKKI
|
October 20, 2003 |
|
P K BABU H S A Vs. DEPUTY DIRECTOR OF EDUCATION
|
December 4, 2003 |
|
P K BALAN Vs. STATE OF KERALA
|
December 10, 2003 |
|
P K DAMODARAN Vs. P K BHARATHAN
|
September 2, 2003 |
|
P K DAMODARAN Vs. STATE OF KERALA
|
February 26, 2003 |
|
P K KUNHIMOHAMMED Vs. CHENMALA NAFEESA
|
January 6, 2003 |
|
P K KUNJUMON Vs. STATE OF KERALA
|
August 27, 2003 |
|
P K LAMBODARAN NAIR IPS Vs. STATE OF KERALA
|
February 6, 2003 |
|
P K RADHAMONY Vs. CANARA BANK
|
January 28, 2003 |
|
P KUNHUNNI Vs. T R VELAYUDHAN
|
July 11, 2003 |
|
P L LILLY Vs. SECRETARY TO GOVERNMENT
|
June 4, 2003 |
|
P M SURESH Vs. MANAGER
|
September 2, 2003 |
|
P N KURIAN Vs. THULASIDAS
|
February 17, 2003 |
|
P O BASHEER Vs. COMMISSIONER OF INCOMETAX COCHIN
|
March 14, 2003 |
|
P P C KUTTIHASSAN HAJI Vs. ASSISTANT COMMISSIONER ASST II SPECIAL CIRCLE-I
|
September 1, 2003 |
|
P S VINCENT Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LIMITED
|
January 17, 2003 |
|
P SANKARANARAYANAN NAIR Vs. STATE OF KERALA
|
March 5, 2003 |
|
P T JOSEPH Vs. K K RAJAPPAN
|
October 1, 2003 |
|
P T R BAVA Vs. POURAKATH CHERIYA BAVA
|
October 15, 2003 |
|
P V JACOB Vs. COMMISSIONER OF WEALTH TAX
|
March 17, 2003 |
|
P V SUTER PAUL Vs. MANAGER
|
October 28, 2003 |
|
P Z PAULOSE Vs. ASSISTANT REGISTRAR
|
March 6, 2003 |
|
P. C. KUTTAN Vs. SECRETARY
|
March 21, 2003 |
|
P. S. RAJAN Vs. K. P. JOHN KATTARUKUDIYEL
|
April 7, 2003 |
|
P.M. DAVIS Vs. V.I. KURUVILLA
|
January 7, 2003 |
|
P.P. SIVASANKARAN, S/O. THEYYA, Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY,
|
March 4, 2003 |
|
PALODE RAVI
Vs. MANGODE RADHAKRISHNAN
|
April 11, 2003 |
|
PANAMUKKILI SREENIVASAN Vs. KOLAKKAT MUHAMMED ISMAIL
|
August 8, 2003 |
|
PANKAJAM Vs. RADHA NEDUMGADI
|
November 20, 2003 |
|
PARAMPAT MUHAMMAD ALI Vs. KADEEJA UMMA
|
January 24, 2003 |
|
PARESH BISWAS, S/O BISWANATH; BINOY KUMAR BISWAS, S/O LATE BIJOY BISWAS; ALOKE KUMAR BISWAS, S/O AJITH Vs. STATE OF KERALA, REP BY SECRETARY TO GOVT , HEALTH AND FAMILY WELFARE DEPT , SECRETARIAT
|
January 8, 2003 |
|
PARUKUTTY Vs. KERALA STATE ROAD TRANS CORPN
|
December 9, 2003 |
|
PARUKUTTY AMMA Vs. REGHUNADHAN
|
June 19, 2003 |
|
PAUL Vs. SALEENA
|
December 17, 2003 |
|
PAUL MATHEWS AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 17, 2003 |
|
PAUL THOMAS Vs. STATE OF KERALA
|
November 19, 2003 |
|
PEEKAY RE ROLLING MILLS PVT LIMITED Vs. SECRETARY TO GOVERNMENT FINANCE
|
August 22, 2003 |
|
PEEKAY RE-ROLLING MILLS P LTD Vs. SECRETARY TO GOVERNMENT
|
April 10, 2003 |
|
PENTA MILK PRODUCTS (P) LTD Vs. STATE OF KERALA
|
August 4, 2003 |
|
PERUMATTY GRAMA PANCHAYAT Vs. STATE OF KERALA
|
December 16, 2003 |
|
PETER JOHN URALIL Vs. BABU THOMAS
|
September 2, 2003 |
|
PETER THOMAS Vs. STATE BANK OF TRAVANCORE
|
October 20, 2003 |
|
PHILIP Vs. HINDU MADHAN DHARMA PARIPALANA SABHA
|
January 28, 2003 |
|
POOJA MILK FOODS P LTD Vs. STATE OF KERALA
|
August 4, 2003 |
|
POOKOYA HAJI Vs. CHERIYAKOYA
|
June 13, 2003 |
|
POORNA Vs. STATE OF KERALA
|
June 20, 2003 |
|
PRADEEP KUMAR Vs. UNIVERSITY OF KERALA
|
February 7, 2003 |
|
PRADEEPAN Vs. STATE OF KERALA
|
October 2, 2003 |
|
PRADEP KUMAR G. Vs. THE KERALA PUBLIC SERVICE COMMISSION, REPRESENTED BY ITS SECRETARY AND THE SECRETARY, THE KERALA PUBLIC SERVICE COMMISSION
|
January 9, 2003 |
|
PRAKASH Vs. DIRECTOR GENERAL OF BOARDER ROADS
|
January 16, 2003 |
|
PRAKASH ENTERPRISES Vs. STATE OF KERALA
|
September 3, 2003 |
|
PRASAD Vs. CIRCLE INSPECTOR OF POLICE
|
August 7, 2003 |
|
PRASAD ALIYAS THULASI, S/O GOPINATHAN AND AJI, S/O GOPINATHAN Vs. STATE OF KERALA, REP BY CIRCLE INSPECTOR OF POLICE
|
January 9, 2003 |
|
PRATHAPAN Vs. STATE OF KERALA
|
July 18, 2003 |
|
PREMACHANDRAN Vs. SUPERINTENDENT OF POLICE
|
December 2, 2003 |
|
PREMIER AGRO PRODUCTS P LTD Vs. STATE OF KERALA
|
September 4, 2003 |
|
PROCURATOR RAMAN CATHOLIC DIOCESE OF CALICUT Vs. STATE OF KERALA
|
January 28, 2003 |
|
PROJECT OFFICER Vs. SMITHA
|
January 28, 2003 |
|
PROJECT OFFICER OECF KERALA WATER AUTHORITY KOZHIKODE Vs. O VALSAN
|
January 28, 2003 |
|
PUNNAKADAN
Vs. VADAKKANGARA KUNHAYISHA
|
June 19, 2003 |
|
PUTHIYARA TILE WORKS Vs. UNION OF INDIA
|
June 23, 2003 |
|
R GOPIKUTTAN PILLAI Vs. SANKARA NARAYANAN NAIR
|
March 19, 2003 |
|
R RAMA IYER Vs. P K JACOB
|
June 23, 2003 |
|
R V DEV ALIAS R VASUDEVAN NAIR Vs. CHIEF SECRETARY GOVT OF KERALA
|
July 11, 2003 |
|
R. RANJAN Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED, REPRESENTED BY ITS MANAGING DIRECTOR AND THE ORIENTAL INSURANCE COMPANY LIMITED, BY ITS BRANCH MANAGER
|
April 2, 2003 |
|
RADHA Vs. RAJU
|
October 27, 2003 |
|
RADHAKRISHNA KURUP Vs. COCHIN DEVASWOM BOARD
|
November 13, 2003 |
|
RADHAMMA T Vs. K K SRIVASTHAVA
|
October 3, 2003 |
|
RAHMATH Vs. ABDULKHADER
|
January 24, 2003 |
|
RAJAGOPALAN Vs. GOPALAN
|
October 14, 2003 |
|
RAJALAKSHMI ASSOCIATES Vs. MEENAKSHI PAPERS
|
March 19, 2003 |
|
RAJAN Vs. SHARAFUDHEEN
|
April 4, 2003 |
|
RAJESWARI Vs. ANIL FIRE WORKS FACTORY
|
July 15, 2003 |
|
RAM BAHADUR THAKUR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 31, 2003 |
|
RAMACHANDRAN NAIR Vs. GOPINATHAN
|
March 25, 2003 |
|
RAMACHANDRAN NAIR V K Vs. KERALA PERMANENT FUND LTD
|
June 9, 2003 |
|
RAMADAS MENON Vs. SREEDEVI
|
November 24, 2003 |
|
RAMAKRISHNAN Vs. PARTHASARADHY
|
March 4, 2003 |
|
RAMAKRISHNAN Vs. PARTHASARDHY
|
March 5, 2003 |
|
RAMAN ACHARY Vs. THE KERALA STATE ELECTRICITY BOARD
|
January 10, 2003 |
|
RANI Vs. CATHREENA
|
October 14, 2003 |
|
RANI GEORGE Vs. DEPUTY DIRECTOR OF EDUCATION
|
December 18, 2003 |
|
RATNA BAI Vs. STATE OF KERALA
|
August 20, 2003 |
|
RAVEENDRAN Vs. STATE OF KERALA
|
January 8, 2003 |
|
RAVINDRAN NAIR Vs. MAHATMA GANDHI UNIVERSITY
|
January 22, 2003 |
|
RAYMUND GENCIANEO
Vs. STATE OF KERALA
|
June 26, 2003 |
|
REGIONAL DIRECTOR Vs. M V VARGHESE
|
January 9, 2003 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD
|
July 9, 2003 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. COCHIN PORT WORKSHOP CANTEEN
|
January 9, 2003 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. COCHIN CUSTOMS HOUSE
|
January 22, 2003 |
|
REMANI T T Vs. NARAYAN KUTTY
|
September 3, 2003 |
|
REV. FR. DANIEL KUZHITHADATHIL Vs. JOSE
|
June 5, 2003 |
|
ROBINSON Vs. STATE OF KERALA
|
March 31, 2003 |
|
ROSE Vs. STATE OF KERALA
|
November 28, 2003 |
|
ROSILY Vs. ANNAM
|
July 4, 2003 |
|
RUGMINI AMMA Vs. PANKAJAKSHAN
|
November 13, 2003 |
|
S JOHN Vs. STATE OF KERALA
|
March 26, 2003 |
|
SABU Vs. STATE OF KERALA
|
February 10, 2003 |
|
SAFIYA
Vs. GOVERNMENT OF KERALA
|
February 11, 2003 |
|
SAHADEVAN Vs. PADMANABHAN
|
November 24, 2003 |
|
SAHADEVAN Vs. STATE OF KERALA
|
December 9, 2003 |
|
SAIFUL ISLAM Vs. STATE OF KERALA
|
June 20, 2003 |
|
SAINABA UMMA
Vs. MOIDEENKUTTY
|
April 11, 2003 |
|
SAINULABDHEEN Vs. BEENA
|
October 3, 2003 |
|
SAJAN NINAN
Vs. BINU S GEORGE
|
January 10, 2003 |
|
SAJAN P S Vs. RANGE OFFICER
|
September 29, 2003 |
|
SAKTHI FINANCE LTD Vs. VELAYUDHAN
|
August 27, 2003 |
|
SALES TAX INSPECTOR Vs. M P ITTOOP
|
November 26, 2003 |
|
SALIM S O UOUNUS KUNJU Vs. DEPUTY DIRECTOR OF PANCHAYATH
|
August 22, 2003 |
|
SAM CHRISTY DANIAL Vs. STATE OF KERALA
|
August 5, 2003 |
|
SAMUEL J THAMPI CLERK-CUM-CASHIER STATE BANK OF Vs. STATE BANK OF TRAVANCORE
|
March 31, 2003 |
|
SANAL KUMAR Vs. RAJEEV KUMAR
|
February 20, 2003 |
|
SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. KERALA KALAMANDALAM
|
November 11, 2003 |
|
SANKARAN NAIR Vs. BALAN NAIR
|
July 8, 2003 |
|
SANTOSH Vs. STATE OF KERALA
|
February 26, 2003 |
|
SANU Vs. STATE OF KERALA
|
December 19, 2003 |
|
SARADA BAI Vs. SURESH CHANDER CHAWHAN
|
September 17, 2003 |
|
SARALA Vs. LITTLE FLOWER MISSION
|
December 3, 2003 |
|
SAROJINI AMMA
Vs. STATE OF KERALA
|
May 26, 2003 |
|
SASEENDRAN Vs. KERALA STATE CO OPERATIVE ELECTION COMMISSION
|
April 11, 2003 |
|
SASEENDRAN Vs. VISWAMBARAN
|
January 21, 2003 |
|
SASEENDRAN Vs. SADANANDAN
|
August 26, 2003 |
|
SASI Vs. PYAPSY VICTOR
|
March 31, 2003 |
|
SASI ALIAS SASIKUMAR Vs. SOUDAMINI
|
August 20, 2003 |
|
SASIDHARA PANICKER Vs. PAUL DANIEL
|
August 11, 2003 |
|
SATHEESAN Vs. ABDUL RAHIMAN
|
August 14, 2003 |
|
SEBASTIAN Vs. STATE OF KERALA
|
November 21, 2003 |
|
SEBASTIAN MATHEW Vs. JOSEPH SEBASTIAN
|
March 4, 2003 |
|
SECRETARY Vs. K P SHYAMALA
|
March 14, 2003 |
|
SECRETARY KERALA GRANITES AND STONE ASSOCIATION Vs. STATE OF KERALA
|
October 1, 2003 |
|
SECRETARY PATTANAKKAD PANCHAYAT SCHEDULED CASTES CO OPERATIVE SOCIETY LIMITED Vs. PONNAPPAN
|
September 2, 2003 |
|
SEENA B KUMAR Vs. ASSISTANT EXECUTIVE ENGINEER
|
August 11, 2003 |
|
SEENATH BEEVI Vs. STATE OF KERALA
|
September 3, 2003 |
|
SEETHAL Vs. RTA TRICHUR
|
June 19, 2003 |
|
SEETHAL K D Vs. SECRETARY
|
June 19, 2003 |
|
SENIOR SUPERINTENDENT OF POST OFFICER Vs. RAJI MOL
|
October 21, 2003 |
|
SESHASAYEE PAPER and BOARDS LIMITED Vs. STATE OF KERALA
|
July 14, 2003 |
|
SHAFI Vs. STATE OF KERALA
|
March 24, 2003 |
|
SHAIJU J KOORAN Vs. STATE ELECTION COMMISSION THIRUVANANTHAPURAM
|
February 4, 2003 |
|
SHAJI Vs. RAMACHANDRAN
|
February 24, 2003 |
|
SHAJI Vs. STATE OF KERALA
|
October 28, 2003 |
|
SHAJI Vs. KERALA STATE
|
November 18, 2003 |
|
SHAJI KUMAR BEENA NIVAS Vs. BHARATH PETROLEUM CORPORATION
|
October 20, 2003 |
|
SHAJI RAGHAVAN PILLAT Vs. STATE OF KERALA
|
March 24, 2003 |
|
SHAMEENA Vs. STATE OF KERALA
|
March 17, 2003 |
|
SHANAVAS Vs. KSEB
|
March 31, 2003 |
|
SHANMUGHAM Vs. MADHAVAN
|
December 8, 2003 |
|
SHANMUGHAN Vs. VISHNU BHARATHEEYAN
|
September 22, 2003 |
|
SHEEBA ABIDI Vs. VARG HESE
|
May 22, 2003 |
|
SHEMA OOMMEN Vs. AGRICULTURAL INCOME TAX OFFICER
|
September 26, 2003 |
|
SHENOY REAL ESTATES PRIVATE LTD Vs. TAHSILDAR
|
September 3, 2003 |
|
SHIBU Vs. SI OF POLICE
|
June 18, 2003 |
|
SHIRLY Vs. STATE OF KERALA
|
November 5, 2003 |
|
SIDDIQUE Vs. STATE OF KERALA
|
July 10, 2003 |
|
SILICAL METALLURGIC LTD Vs. STATE OF KERALA
|
August 27, 2003 |
|
SILVER STAR ENGINEERS Vs. INCOME TAX OFFICER
|
April 4, 2003 |
|
SILVER STORM AMUSEMENT PARKS PVT. LTD. Vs. ENFORCEMENT OFFICER, EMPLOYEES PROVIDENT FUND, THRISSUR AND ANOTHER
|
July 15, 2003 |
|
SIMON Vs. GEORGE
|
January 6, 2003 |
|
SIV INDUSTRIES LTD Vs. STATE OF KERALA
|
August 11, 2003 |
|
SIVADAS Vs. GEOLOGIST MINING AND GEOLOGY DEPARTMENT
|
April 10, 2003 |
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SIVADASAN Vs. STATE
|
February 22, 2003 |
|
SIVAN PILLAY Vs. RAMESH CHANDRA
|
June 27, 2003 |
|
SIVANKUTTY Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
June 26, 2003 |
|
SIVARAMAN ALIAS GOPI Vs. STATE OF KERALA
|
June 26, 2003 |
|
SOJAN FRAMCIS Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
|
May 26, 2003 |
|
SOMAN Vs. KOTTARAKARA GRAMA PANCHAYAT
|
June 3, 2003 |
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SOMAN ACHARI Vs. SABU JACOB
|
September 27, 2003 |
|
SOMAN, S/O. PULLARKATTU KARTHIKEYAN Vs. STATE REPRESENTED BY THE C.I. OF POLICE AND PUBLIC PROSECUTOR, HIGH COURT OF KERALA
|
January 22, 2003 |
|
SOMANATHAN Vs. STATE OF KERALA
|
August 14, 2003 |
|
SOORYANATHAN Vs. STATE OF KERALA
|
September 24, 2003 |
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SOUTH ESTERN CARRIERS PRIVATE LIMITED Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LIMITED
|
November 18, 2003 |
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SOUTH INDIA WIRE ROPES LTD Vs. STATE OF KERALA
|
February 19, 2003 |
|
SOUTH INDIAN BANK LTD Vs. STATE OF KERALA
|
December 16, 2003 |
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SOUTHERN CASHEW EXPORTERS Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 13, 2003 |
|
SOUTHERN CLOCK INDUSTRIES Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
August 21, 2003 |
|
SOUTHERN GAS LTD Vs. STATE OF KERALA
|
September 3, 2003 |
|
SR JYOTHIS Vs. STATE OF KERALA
|
March 12, 2003 |
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SREE KRISHNA MARBLES AND GRANITES Vs. STATE OF KERALA
|
January 8, 2003 |
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SREE RAJVEL AND CO Vs. COMMISSIONER OF INCOME TAX
|
August 21, 2003 |
|
SREENIVASAN Vs. THILAKAN
|
June 24, 2003 |
|
STATE BANK OF INDIA Vs. KERALA ELECTRICALS
|
February 7, 2003 |
|
STATE BANK OF INDIA Vs. WILLIAM
|
August 28, 2003 |
|
STATE OF KERALA Vs. JOSE
|
August 26, 2003 |
|
STATE OF KERALA Vs. TIPS AND TOES COSMETICS INDIA LTD
|
August 22, 2003 |
|
STATE OF KERALA Vs. C J JOY
|
August 29, 2003 |
|
STATE OF KERALA Vs. CHIRAYIL VELAYUDHAN
|
October 28, 2003 |
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STATE OF KERALA Vs. SURAJ
|
October 31, 2003 |
|
STATE OF KERALA Vs. SREEDHARAN
|
December 5, 2003 |
|
STATE OF KERALA Vs. PUSHPAGIRI MEDICAL SOCIETY
|
February 17, 2003 |
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STATE OF KERALA Vs. K KARUNAKARAN
|
February 19, 2003 |
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STATE OF KERALA Vs. A F JOHN PAVIZHAM JEWELLERY
|
January 13, 2003 |
|
STATE OF KERALA Vs. C M MEERANNAN
|
March 6, 2003 |
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STATE OF KERALA Vs. O V GEORGE
|
February 19, 2003 |
|
STATE OF KERALA Vs. K K NARAYANAN
|
March 19, 2003 |
|
STATE OF KERALA Vs. K BALAN
|
June 24, 2003 |
|
STATE OF KERALA Vs. G KUTTAN PILLAI
|
June 24, 2003 |
|
STATE OF KERALA Vs. NARAYANAN NAMBIAR
|
July 11, 2003 |
|
STATE OF KERALA Vs. RAJAN ALIAS NASAM
|
July 15, 2003 |
|
STATE OF KERALA Vs. M A BABU
|
April 4, 2003 |
|
STATE OF KERALA Vs. ANNAMMA
|
April 7, 2003 |
|
STATE OF KERALA Vs. STEEL INDUSTRIAL KERALA LTD
|
June 10, 2003 |
|
STATE OF KERALA Vs. KILAKKATHA PARAMBATH SASI
|
May 23, 2003 |
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STEEL AND INDUSTRIAL FORGINGS LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 11, 2003 |
|
STEPHEN GEORGE Vs. UNION OF INDIA
|
June 23, 2003 |
|
SUBHA JAYAN Vs. MEENAKSHY KUMARAN
|
October 20, 2003 |
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SUBRAMANIAM Vs. KERALA STATE ELECTRICITY BOARD
|
March 24, 2003 |
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SUBRAMANIAN Vs. ABOOBACKER KOYA
|
August 6, 2003 |
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SUGATHAN Vs. PREMAJA
|
July 7, 2003 |
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SUKUMARAN Vs. STATE OF KERALA
|
November 10, 2003 |
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SUKUMARAN NAIR Vs. SECRETARY VAZHOOR GRAMA PANCHAYAT
|
June 3, 2003 |
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SULOCHAN Vs. CHANDRAN
|
March 20, 2003 |
|
SUMIT Vs. PAYYANNUR MUNICIPALITY
|
September 4, 2003 |
|
SUMITH T P Vs. STATE OF KERALA
|
September 4, 2003 |
|
SUNDARAM FINANCE LTD Vs. RADHAMMA
|
August 6, 2003 |
|
SUNDRAN Vs. KERALA STATE ELECTRICITY BOARD
|
March 31, 2003 |
|
SUNNY JOSEPH Vs. STATE OF KERALA
|
July 17, 2003 |
|
SUPERINTENDENT OF POLICE
Vs. BOBY VARGHESE
|
June 24, 2003 |
|
SUPRY Vs. BENEDICT
|
February 10, 2003 |
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SURENDRAN Vs. KRISHNAN alias KRISHNANKUTTY
|
March 14, 2003 |
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SURENDRAN Vs. MAVELIKKARA PRIMARY CO OPERATIVE A AND R D BANK LTD
|
July 10, 2003 |
|
SURENDRAN Vs. EXCISE INSPECTOR
|
August 6, 2003 |
|
SURENDRAN Vs. KSEB
|
March 31, 2003 |
|
SURESH Vs. CORPORATION OF COCHIN
|
July 10, 2003 |
|
SURESH BHATT Vs. S BRAHMANAND
|
September 16, 2003 |
|
SURYA AGENCIES Vs. STATE OF KERALA
|
September 2, 2003 |
|
SUTER PAUL Vs. SOBHANA ENGLISH MEDIUM HIGH SCHOOL
|
October 28, 2003 |
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SWAPNA BONE MEAL CO PVT LTD Vs. DISTRICT LEVEL COMMITTEE FOR SALES TAX EXEMPTION
|
September 4, 2003 |
|
SYAMALA Vs. GOPAKUMAR
|
January 28, 2003 |
|
SYNDICATE BANK Vs. K MANOHARA
|
January 28, 2003 |
|
SYNDICATE BANK Vs. NARAYANA IYER
|
November 27, 2003 |
|
T B MOHAMMED Vs. UNION OF INDIA
|
March 20, 2003 |
|
T C PATHROSE Vs. ORIENTAL INSURANCE COMPANY LIMITED
|
July 28, 2003 |
|
T CHANDRAN Vs. UNION OF INDIA
|
April 4, 2003 |
|
T K PORINCHU Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL
|
October 21, 2003 |
|
T M PRABHAKARAN NAIR Vs. STATE OF KERALA
|
June 5, 2003 |
|
T P AMINA Vs. P NALLA THAMPY THERA
|
February 28, 2003 |
|
T P YAKOOB Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
|
July 22, 2003 |
|
T PUNITHA Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
January 24, 2003 |
|
T R VIJAY KUMAR Vs. EXCISE COMMISSIONER
|
December 11, 2003 |
|
T S JOHN Vs. JOSEPH M PUTHUSSERY
|
March 24, 2003 |
|
T V NANDANAN Vs. JYOTHISH KUMAR T V
|
December 1, 2003 |
|
TAMIL NADU HANDLOOM WEAVERS CO OPERATIVE SOCIETY Vs. GEORGE
|
July 2, 2003 |
|
TATA TETLEY LTD Vs. STATE OF KERALA
|
April 10, 2003 |
|
TCM EMPLOYEES UNION KALAMASSERY Vs. TCM LIMITED KALAMASSERY
|
October 8, 2003 |
|
TEEJAN BEVERAGES LTD Vs. STATE OF KERALA
|
March 17, 2003 |
|
THADIKKADAVU SERVICE CO-OPERATIVE BANK LIMITED Vs. STATE OF KERALA
|
June 30, 2003 |
|
THAJUDDIN SHAMEER Vs. SECRETARY COASTAL URBAN COOP BANK LTD
|
October 8, 2003 |
|
THANAPPAN Vs. HASSAN KAPPOR
|
March 25, 2003 |
|
THANKAMMA JACOB Vs. STATE OF KERALA
|
February 27, 2003 |
|
THE CHALA BEEDI WORKERS INDUSTRIAL CO-OP. SOCIETY LTD. Vs. LABOUR COURT AND ANR.
|
June 3, 2003 |
|
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO. LTD., NOW REPRESENTED BY ITS ADMINISTRATIVE OFFICER, M.T.P.C.C. Vs. BABUKUTTAN, S/O. GOPALA PILLAI,
|
March 28, 2003 |
|
THEKKAN AND COMPANY Vs. M ANITHA
|
June 5, 2003 |
|
THOMAS Vs. KERALA STATE
|
December 4, 2003 |
|
THOMAS Vs. SUNNICHAN
|
December 15, 2003 |
|
THOMAS Vs. PERIYA SWAMY AND ANR.
|
January 13, 2003 |
|
THOMAS @ TOMY Vs. S V BALAKRISHNA IYER
|
October 9, 2003 |
|
THOMAS ALIAS TOMY Vs. K C THOMAS
|
October 9, 2003 |
|
THOMAS GEORGE Vs. PRINCIPAL G M TELECOMMUNICATIONS KOCHI
|
March 26, 2003 |
|
THOMAS JOB Vs. P T THOMAS
|
August 27, 2003 |
|
THOMAS KURIAKOSE Vs. ABRAHAM MARY
|
March 21, 2003 |
|
THOMAS KURIAN
Vs. IDUKKI DISTRICT CO OPERATIVE BANK LTD
|
February 25, 2003 |
|
THOMAS P ABRAHAM Vs. ALEYAMMA ABRAHAM
|
August 26, 2003 |
|
THOMAS P JOHN Vs. COCHIN UNIVERSITY OF SCIENCE and TECHNOLOGY
|
April 2, 2003 |
|
THOMAYAR Vs. MARY
|
March 18, 2003 |
|
THOTTAPLACKAL THOMMI ALIAS THOMAS Vs. THOTTAPLACKAL ROSA
|
March 4, 2003 |
|
THOTTUNGAL VELAYUDHAN
Vs. SECRETARY YOUTH CONGRESS OFFICE
|
February 28, 2003 |
|
THREE N PRODUCTS PVT LTD Vs. AMRUTHA TRADING CORPORATION
|
June 3, 2003 |
|
THRESSIA Vs. JAMES
|
June 10, 2003 |
|
THUYYATH MANOHARAN
Vs. PARAYI KARTHIAYANI
|
July 10, 2003 |
|
TOLIN RUBBERS P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
May 21, 2003 |
|
TOLINS RUBBERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 16, 2003 |
|
TOM ALEX Vs. THODUPUZHA GENERAL MARKETING SOCY LTD
|
March 24, 2003 |
|
TONY Vs. NAVODAYA
|
June 12, 2003 |
|
TRAVANCORE DEVASWOM BOARD Vs. K G RAJASEKHARAN NAIR
|
May 26, 2003 |
|
TRISSUR DISTRICT CO OPERATIVE BANK Vs. STATE OF KERALA
|
April 11, 2003 |
|
U THILAKAN Vs. KALODI KUNHALANKUTTY
|
September 4, 2003 |
|
UMA MINERALS BANGLORE Vs. MALABAR CEMENTS LIMITED
|
January 23, 2003 |
|
UNION OF INDIA Vs. PETER DEVASSIA
|
January 23, 2003 |
|
UNION OF INDIA Vs. VISHAL BUILDERS
|
February 11, 2003 |
|
UNION OF INDIA Vs. T P GOPINATH
|
March 26, 2003 |
|
UNION OF INDIA Vs. JYOTHILAL K R
|
June 16, 2003 |
|
UNION OF INDIA Vs. K J GEORGE
|
August 5, 2003 |
|
UNION OF INDIA Vs. BHAVANI RAMAKRISHNAN
|
October 20, 2003 |
|
UNITED EMPLOYEES ASSOCIATION Vs. GOVERNMENT OF INDIA
|
May 27, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. K R BINDU FB
|
January 27, 2003 |
|
UNITED INDIA INSURANCE CO LTD Vs. CELINAMMA
|
January 27, 2003 |
|
UNITED INDIA INSURANCE CO. LTD Vs. RAVEENDRAN NAIR
|
February 18, 2003 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. K S SUNEETHI RAMACHANDRAN
|
March 25, 2003 |
|
UNIVERSITY OF CALICUT Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION NEW DELHI
|
July 22, 2003 |
|
UNNI Vs. STATE OF KERALA
|
March 31, 2003 |
|
UNNI AND ORS. Vs. STATE OF KERALA
|
June 26, 2003 |
|
UNNI VACCO Vs. THANKAMMA GREGORY
|
February 3, 2003 |
|
UNNIKRISHNA PILLAI Vs. DIRECTOR OF COLLEGLATE
|
July 29, 2003 |
|
UNTIED INDIA INSURANCE CO LTD Vs. ABDUL JABBAR M
|
June 9, 2003 |
|
URBAN STANISLAUS COMPANY Vs. COMMISSIONER OF INCOME TAX
|
March 19, 2003 |
|
USHAKUMARI Vs. SEETHARAMAN
|
December 10, 2003 |
|
USMAN Vs. SUB INSPECTOR OF POLICE
|
May 3, 2003 |
|
V A CHACKO Vs. V A THOMAS
|
August 29, 2003 |
|
V BHAVANI Vs. V SISUPALAN
|
November 29, 2003 |
|
V BINDU Vs. ASSISTANT POLICE COMMISSIONER
|
August 1, 2003 |
|
V C JOSEPH Vs. STATE OF KERALA
|
August 14, 2003 |
|
V DAMODARA PAI Vs. G CHALLAMMA
|
January 14, 2003 |
|
V K KESAVAN NAMBEESAN Vs. K K MADHAVAN
|
March 7, 2003 |
|
V K MAHESWARI Vs. ALAPPUZHA MUNICIPALITY
|
February 19, 2003 |
|
V K MOOSAKUTTY Vs. COMMISSIONER OF INCOME TAX
|
February 28, 2003 |
|
V K RAJAMMA Vs. LABOUR COURT KOLLAM
|
February 7, 2003 |
|
V K SOMASUNDARAN Vs. STATE OF KERALA
|
March 26, 2003 |
|
V M RAJENDRAN Vs. STATE OF KERALA
|
February 11, 2003 |
|
V M SANTHOSH Vs. T K VIJAYARAGHAVAN
|
December 9, 2003 |
|
V N RAMAN ACHARY Vs. KERALA STATE ELECTRICITY BOARD
|
January 10, 2003 |
|
V P NARAYANAN NAIR Vs. FOOD INSPECTOR
|
March 5, 2003 |
|
V R SUKUMARAN NAIR Vs. SECRETARY
|
June 3, 2003 |
|
V S JOSEKUMAR, LECTURER (SENIOR SCALE), ST JOHNS COLLEGE Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 11, 2003 |
|
V SASIDHARAN NAIR Vs. STATE OF KERALA
|
February 27, 2003 |
|
V THRIVENKIDAM Vs. R VEERESH KUMAR
|
October 1, 2003 |
|
V VATHSAN Vs. K K JAPAHARI
|
July 16, 2003 |
|
VADAKKAYIL BEEYATHU Vs. MAKKANDIYIL GOPALAN
|
November 18, 2003 |
|
VAIJAYANTHI Vs. STATE OF KERALA
|
April 30, 2003 |
|
VALSAN Vs. STATE OF KERALA
|
June 25, 2003 |
|
VALSARAJAN Vs. SARASWATHY
|
January 23, 2003 |
|
VANAJAKSHAN Vs. JOSEPH
|
April 3, 2003 |
|
VANCHIYOOR MADHOM DHANWANTHARI SANNIDHANAM Vs. STATE OF KERALA
|
January 8, 2003 |
|
VARGHESE Vs. DIVISIONAL FOREST OFFICER TRICHUR
|
January 28, 2003 |
|
VARGHESE Vs. STO
|
April 7, 2003 |
|
VARGHESE M MATHUNNY Vs. STATE OF KERALA
|
June 5, 2003 |
|
VARGHESE PHILIP Vs. STATE OF KERALA
|
December 19, 2003 |
|
VARNANA JEWELLERY Vs. STATE OF KERALA
|
February 26, 2003 |
|
VASANTHAKUMARI Vs. GEORGE SELVARAJ
|
October 27, 2003 |
|
VASU Vs. PATTU
|
October 15, 2003 |
|
VASUDEVAN Vs. C.K. NARAYANAN NAMBOODIRI, ASSISTANT, LIFE INSURANCE CORPORATION OF INDIA,
|
February 11, 2003 |
|
VASUDEVAN V A Vs. STATE OF KERALA
|
September 22, 2003 |
|
VAZHITHALA SERVICE CO OPERATIVE BANK Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
April 30, 2003 |
|
VEEGA HOLIDAYS AND PARKS PRIVATE LIMITED Vs. KUNNATHUNADU GRAMA PANCHAYAT
|
July 11, 2003 |
|
VELAYUDHAN Vs. CHANDRIKA
|
February 13, 2003 |
|
VELAYUDHAN Vs. CHANDRAN
|
December 2, 2003 |
|
VELAYUDHAN NAIR Vs. SECRETARY, HIGHER EDUCATION AND OTHERS
|
March 24, 2003 |
|
VENAD TOURIST COMPLEX Vs. ASST EXCISE COMMISSIONER
|
January 21, 2003 |
|
VETTIKUZHIYIL JAISON ALIAS JOSE Vs. STATE CIRCLE INSPECTOR OF POLICE
|
February 17, 2003 |
|
VIALAPARAMBIL GOPI Vs. CHUNDAMVEETTIL PAZHAYA OTTAYIL MOHD. BASHEER
|
August 4, 2003 |
|
VIJAYA TRADES Vs. STATE OF KERALA
|
September 2, 2003 |
|
VIJAYAKUMAR Vs. STATE OF KERALA
|
October 10, 2003 |
|
VIJAYAN Vs. SECRETARY TO GOVERNMENT
|
September 2, 2003 |
|
VIJAYAN Vs. HIGH COURT OF KERALA
|
March 7, 2003 |
|
VIJAYAN N INSTRUCTOR MILMA TRADING CENTRA KERALA CO OPERATIVE MILK MARKETING FEDERATION LIMITED Vs. SECRETARY OF GOVT AGRICULTURE DAIRY DEPARTMENT
|
September 2, 2003 |
|
VIKRANT TYRES LIMITED Vs. ASSISTANT COMMISSIONER
|
August 8, 2003 |
|
VINDYA GAS P LTD Vs. KSEB PALAKKAD
|
March 26, 2003 |
|
VINDYA GAS PRIVATE LIMITED Vs. ASST ENGINEER
|
March 26, 2003 |
|
VISWANATHA SHET Vs. SREE GOPALAKRISHNA DEVASWOM
|
March 25, 2003 |
|
VYAPARI VYAVASAYI EKOPANA SAMITHY Vs. ADOOR MUNICIPALITY
|
November 18, 2003 |
|
VYSALI CHEMOTHERAPEUTICS PVT LTD Vs. COMMISSIONER OF INCOMETAX
|
August 27, 2003 |
|
VYSALI PHARMACEUTICAL LTD Vs. FEDERAL BANK LTD
|
October 17, 2003 |
|
WESTERN INDIAN PLYWOODS LIMITED Vs. STATE OF KERALA
|
May 26, 2003 |
|
WG CMDR A G MATHEWS RETD Vs. COMMISSIONER OF GIFT TAX
|
September 25, 2003 |
|
YESHODHARAN Vs. STATE OF KERALA
|
October 28, 2003 |