|
GLADSTONE Vs. GEETHA GLADASTONE
|
June 15, 2002 |
|
TEXTORIUM Vs. K. A. JOHN VICTOR
|
February 27, 2002 |
|
A D GOPI Vs. PRESIDENT
|
June 28, 2002 |
|
A D THRESSIAMMA Vs. STATE OF KERALA
|
February 20, 2002 |
|
A K PADMAJAN Vs. EXECUTIVE ENGINEER
|
July 17, 2002 |
|
A K SAROJINI Vs. ADDITIONAL REGISTERING AUTHORITY
|
July 18, 2002 |
|
A M BABU BONAVENTURE Vs. STATE OF KERALA
|
October 30, 2002 |
|
A N VIJAYAN Vs. EXCISE COMMISSIONER
|
September 3, 2002 |
|
A P AHMED KOYA Vs. O V RAJAN
|
April 11, 2002 |
|
A PRABHAKARAN Vs. SURENDRAN NAIR
|
September 10, 2002 |
|
A V GOVINDANKUTTY Vs. GENERAL MANAGER
|
April 2, 2002 |
|
A V GOVINDANKUTTY Vs. GENERAL MANAGER
|
February 27, 2002 |
|
A V VEERARAGHAVA IYER and CO Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY
|
July 4, 2002 |
|
ABDUL HAMEED
Vs. COMMISSIONER OF POLICE
|
June 25, 2002 |
|
ABDUL JALAL Vs. MARIYA FINANCIERS
|
February 26, 2002 |
|
ABDUL KAREEM Vs. DISTRICT COLLECTOR
|
March 14, 2002 |
|
ABDUL KHADER Vs. ALI
|
October 5, 2002 |
|
ABDUL RAHIMAN MUSALIAR Vs. T K MUHAMMED SAHIB
|
July 25, 2002 |
|
ABDUL RASHEED
Vs. KERALA PUBLIC SERVICE COMMISSION
|
September 11, 2002 |
|
ABDUL RASHEED Vs. STATE BANK OF TRAVANCORE
|
December 16, 2002 |
|
ABDUL RUB Vs. JOBBY THARIAN
|
August 13, 2002 |
|
ABDUL SALAM
Vs. STATE OF KERALA
|
September 4, 2002 |
|
ABDUL SALAM Vs. CHALIL SAJIDA AND ANR.
|
October 23, 2002 |
|
ABDULLA Vs. PATHUMMA
|
April 5, 2002 |
|
ABDULLA IBRAHIM
Vs. STATE OF KERALA
|
June 25, 2002 |
|
ABOOBACKER BABU HAJI Vs. EDAKKODE PATHUMMAKUTTY UMMA
|
May 28, 2002 |
|
ABRAHAM KURUVILLA Vs. SREE CHITRA TIRUNAL INSTITUTE FOR MEDICAL SCIENCE AND TECHNOLOGY
|
March 26, 2002 |
|
ABRAHAM MATHAI Vs. STATE OF KERALA
|
October 21, 2002 |
|
ABRAHAM SEBASTIAN
Vs. STATE OF KERALA
|
July 22, 2002 |
|
ABY D JOHN Vs. UNIVERSITY OF KERALA
|
November 15, 2002 |
|
ACHUTHA PAI Vs. VISWANATHAN
|
June 12, 2002 |
|
AHAMMED Vs. RTA
|
August 29, 2002 |
|
AHMED USMAN
Vs. WEALTH TAX OFFICER
|
November 25, 2002 |
|
AIRDALE SYSTEMS PVT LTD Vs. ADDL SALES TAX OFFICER
|
June 10, 2002 |
|
AJESH V KUMAR Vs. REGIONAL TRANSPORT AUTHORITY KOLLAM
|
July 23, 2002 |
|
AJITH KUMAR Vs. RTA
|
January 14, 2002 |
|
AJITHKUMAR Vs. STATE OF KERALA
|
July 11, 2002 |
|
ALEXANDER Vs. MEENAKSHI
|
March 22, 2002 |
|
ALEY ANTONY Vs. OUSEPH CHACKO
|
November 1, 2002 |
|
ALICE GEORGE Vs. DEPUTY SUPERINTENDENT OF POLICE
|
January 10, 2002 |
|
ALIYARKUNJU SHAJAHAN Vs. STATE OF KERALA
|
February 28, 2002 |
|
ALL KERALA CHARTERED ACCOUNTANTS ASSOCIATION Vs. UNION OF INDIA
|
January 31, 2002 |
|
ALLIED TRADERS Vs. COCHIN OIL MERCHANTS ASSOCIATION
|
January 25, 2002 |
|
ALUMINIUM INDUSTRIES LTD Vs. ENFORCEMENT OFFICER
|
November 21, 2002 |
|
AMBUJAKSHI Vs. STATE OF KERALA
|
April 9, 2002 |
|
AMMARUKUNHI AMMA Vs. STATE OF KERALA
|
August 9, 2002 |
|
AMMINI GOPALAKRISHNAN Vs. STATE OF KERALA
|
July 26, 2002 |
|
AMRITH RAJ Vs. SPL TAHSILDAR LA
|
July 12, 2002 |
|
ANANTHAKUMARI Vs. RAGHAVA KURUP
|
January 10, 2002 |
|
ANIL P SREERANGAM Vs. STATE OF KERALA
|
October 7, 2002 |
|
ANILKUMAR Vs. SHAMMY
|
October 25, 2002 |
|
ANITHA ABRAHAM Vs. JACOB OOMMEN
|
July 12, 2002 |
|
ANITHA JOHN
Vs. ELDHOSE MATHEW
|
November 16, 2002 |
|
ANIYERI JAYARAJAN
Vs. VALIYA KOOLERI KOORMA YESODA
|
December 13, 2002 |
|
ANNAMMA JOSE Vs. KERALA FINANCIAL CORPORATION
|
May 27, 2002 |
|
ANTHOY S O KUNJU UTHUP Vs. KUNJAVARANKUTTY HAJEE
|
March 13, 2002 |
|
ANTI ALIAS ANTONY Vs. STATE OF KERALA
|
July 4, 2002 |
|
ANTY ALIAS ANTONY Vs. STATE OF KERALA
|
May 28, 2002 |
|
APOLLO TYRES LIMITED
Vs. ASSISTANT COMMISSIONER
|
October 25, 2002 |
|
APOLLO TYRES LTD Vs. SEBASTIAN
|
September 6, 2002 |
|
ARAVINDAKSHA PRABHU Vs. SHAMSUDDIN
|
October 20, 2002 |
|
ARAVINDAKSHA PRABHU Vs. SHAMSUDDIN
|
October 22, 2002 |
|
ARAVINDAKSHAN Vs. SUPERINTENDENT OF POLICE
|
October 31, 2002 |
|
ARUCHAMI
Vs. STATE OF KERALA
|
July 8, 2002 |
|
ARUNKUMAR S Vs. STATE OF KERALA
|
July 2, 2002 |
|
ARYANS RIVER RESORTS KERALA PVT LTD Vs. STATE OF KERALA
|
February 27, 2002 |
|
ASHARAF
Vs. JENNATHU BEEVI
|
March 13, 2002 |
|
ASHRAF
Vs. STATE OF KERALA
|
January 10, 2002 |
|
ASSISTANT SECRETARY BOARD OF REVENUE TAXES ERNAKULAM Vs. P KRISHNASWAMY REDDIAR
|
September 4, 2002 |
|
ASSISTANT SECRETARY LAW OFFICE OF DEPUTY COMMISSIONER REVENUE OF BOARD TAXES Vs. G GOPALAKRISHNA NADAR
|
July 29, 2002 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. KERALA STATE RURAL DEVELOPMENT BOARD
|
November 18, 2002 |
|
ASSOCIATION OF KERALA JEWS Vs. STATE OF KERALA
|
July 18, 2002 |
|
ASSOCIATION OF REGISTRATION PLATES MANUFACTURERS OF INDIA Vs. UNION OF INDIA
|
November 20, 2002 |
|
ASST SECRETARY BOARD OF REVENUE TAXES Vs. KRISHNASWAMY REDDIAR
|
September 4, 2002 |
|
ATTUKAL SHOPPING COMPLEX PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 4, 2002 |
|
AYISHA BEEVI Vs. DISTRICT COLLECTOR
|
March 21, 2002 |
|
AYSHA NAZREEM
Vs. GOVERNMENT OF KERALA
|
September 19, 2002 |
|
B GOVINDA RAO Vs. V N ASHOKAN
|
January 17, 2002 |
|
B MAHESH JYOTHI Vs. STATE OF KERALA
|
April 9, 2002 |
|
B RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
January 31, 2002 |
|
B S JAYASREE Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
March 21, 2002 |
|
B SAROJINI AMMA Vs. STATE OF KERALA
|
March 7, 2002 |
|
B SASIDHARAN Vs. STATE OF KERALA
|
February 15, 2002 |
|
B SIX HOLIDAY RESORTS P LTD Vs. STATE OF KERALA
|
July 16, 2002 |
|
BABU
Vs. STATE OF KERALA
|
June 3, 2002 |
|
BABU Vs. REGIONAL TRANSPORT AUTHORITY
|
May 27, 2002 |
|
BABY CHEMPARATHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES IDUKKI
|
June 27, 2002 |
|
BABY MARINE EXPORTS
Vs. ASSTT COMMR OF INCOME TAX
|
April 4, 2002 |
|
BAIJU Vs. SUGUNA PRAKASH
|
November 16, 2002 |
|
BALAN Vs. KRISHNAN
|
September 19, 2002 |
|
BASHEER Vs. LONA CHACKOLA
|
March 20, 2002 |
|
BASSELIOS THOMAS I CATHOLICOS Vs. THOMAS MAR ATHANASIUS
|
December 2, 2002 |
|
BEENA S NAIR Vs. P RAJAMMA
|
June 28, 2002 |
|
BENNY MATHEW Vs. ALEXANDER JOSEPH
|
November 14, 2002 |
|
BHASKARAN Vs. RTA ALLEPPEY
|
December 10, 2002 |
|
BHASKARAN Vs. SANKARAN
|
December 17, 2002 |
|
BHAVADASAN NAMBOOTHIRI Vs. ADDL DISTRICT MAGISTRATE
|
April 4, 2002 |
|
BHAVANI TEA AND PRODUCE CO LTD Vs. STATE OF KERALA
|
December 3, 2002 |
|
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
|
April 11, 2002 |
|
BHIMA JEWELLERY Vs. ASSISTANT COMMISSIONER
|
July 4, 2002 |
|
BINDU DAVID GEORGE
Vs. MALANADU DEVELOPMENT SOCIETY
|
December 5, 2002 |
|
BINDU M Vs. STATE OF KERALA
|
August 14, 2002 |
|
BINU S GEORGE Vs. SAJAN NINAN
|
November 7, 2002 |
|
BOARD OF DIRECTORS Vs. KALLURKKAD FARMERS CO OP BANK LTD
|
March 25, 2002 |
|
BOARD OF DIRECTORS OF ANDOORKONAM SERVICE CO OPERATIVE BANK Vs. CO OPERATIVE ELECTION COMMISSION
|
September 18, 2002 |
|
BOARD OF DIRECTORS OF POTHANIKKAD FARMERS CO OPERATIVE BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES G ERNAKULAM
|
January 17, 2002 |
|
BOSE WILLIAM Vs. STATE OF KERALA
|
February 14, 2002 |
|
C D PAUL Vs. REGIONAL TRANSPORT OFFICER
|
May 27, 2002 |
|
C G DASSAN Vs. RANIMOL S
|
July 10, 2002 |
|
C K GOPINATHAN Vs. COMMISSIONER OF INCOME TAX
|
October 17, 2002 |
|
C K NARAYANAN Vs. NARIKKUNI SERVICE CO OPERATIVE BANK LTD
|
April 10, 2002 |
|
C K VISWAMBARAN Vs. TRANVANCORE DEVASWOM BOARD
|
August 9, 2002 |
|
C KUNHIRAMAN NAIR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
January 23, 2002 |
|
C M BEEVI AMMA Vs. DIVISIONAL FOREST OFFICER
|
August 29, 2002 |
|
C N VIJAYAN Vs. C T RAJESWARI
|
January 21, 2002 |
|
C P ADAM Vs. E V AHAMMED KOYA
|
April 1, 2002 |
|
C P MATHU ALIAS MATHEW Vs. SHAMSUDHIN
|
March 7, 2002 |
|
C PANKAJAKSHAN Vs. UNION OF INDIA
|
January 11, 2002 |
|
C R VENKITACHALAM Vs. UNION OF INDIA
|
March 14, 2002 |
|
C S M TRANSPORTS Vs. KERALA FEEDS LTD
|
July 1, 2002 |
|
C S REJIKUMAR Vs. E S SUKUMARAN
|
March 25, 2002 |
|
C.P. MOHAMMED SAYEED Vs. KADARANTAVIDE JASEEMA
|
December 16, 2002 |
|
C.V. VARIATH, SON OF VARIATH CHEERAN AND K.V. JOSE, SON OF VARIATH Vs. CHERIYAKKU IYAPOORU, SON OF CHERIYAKKU,
|
December 5, 2002 |
|
CADILA PHARMACEUTICALS LTD Vs. STATE OF KERALA
|
April 2, 2002 |
|
CALICUT PRESS CLUB
Vs. ESTATE OFFICER
|
March 26, 2002 |
|
CANARA BANK Vs. CENTRAL GOVERNMENT LABOUR COURT
|
April 3, 2002 |
|
CANARA BANK EMPLOYEES UNION Vs. CANARA BANK
|
April 2, 2002 |
|
CANARA BANK EMPLOYES UNION Vs. GENERAL MANAGER
|
April 2, 2002 |
|
CAPRICON SHOPPING COMPLEX Vs. COMMISSIONER OF INCOME TAX
|
October 18, 2002 |
|
CATHOLIC SYRIAN BANK Vs. MATHAI
|
July 30, 2002 |
|
CHACK ALIAS ANIYAN KUNJUS Vs. STATE OF KERALA
|
October 9, 2002 |
|
CHACKO P. MATHEW Vs. KUTTAPPAN
|
March 19, 2002 |
|
CHACKO SAMUEL
Vs. UNION OF INDIA
|
November 20, 2002 |
|
CHAMMANADU DEVASWOM Vs. STATE OF KERALA
|
September 12, 2002 |
|
CHANDRAN K Vs. SECY GOVT VIGILANCE DEPARTMENT
|
January 17, 2002 |
|
CHANDRASEKHARAN Vs. ALEXANDAR
|
October 29, 2002 |
|
CHANDU Vs. RAJARABI
|
February 1, 2002 |
|
CHAPPATI NARAYANAN
Vs. V V KORAN
|
March 1, 2002 |
|
CHATHOTH MADHAVI AMMA
Vs. P GOPALAN NAIR
|
January 11, 2002 |
|
CHELLAPPAN Vs. COMMISSIONER FOR WORKMEN'S
|
July 17, 2002 |
|
CHEM TEAK CO Vs. STATE OF KERALA
|
August 5, 2002 |
|
CHENGANNUR MUNICIPALITY
Vs. SAMUEL
|
June 6, 2002 |
|
CHENGUNI OTHAYOTH THANKOM
Vs. KOOLOTH BALAKRISHNAN NAIR
|
February 20, 2002 |
|
CHERU Vs. CHANDRAN
|
April 2, 2002 |
|
CHETHANA PHARMASEUTICALS Vs. ASST COMMISIONER
|
April 11, 2002 |
|
CHINTHA DHARMARAJAN
Vs. MARY ANTO
|
February 22, 2002 |
|
CHONARI SULEKHA
Vs. STATE OF KERALA
|
September 19, 2002 |
|
CIT Vs. DHANALAKSHMI BANK LTD
|
November 12, 2002 |
|
CO OPERATIVE SUGARS LTD Vs. COMMISSIONER OF INCOME TAX
|
November 22, 2002 |
|
COCHIN CADALAS P LTD Vs. COMMISSIONER OF INCOME TAX
|
June 19, 2002 |
|
COCHIN REFINERIES EMPLOYEES ASSOCIATION
Vs. KOCHI REFINERIES LIMITED
|
March 18, 2002 |
|
COCHIN REFINERIES EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
|
July 30, 2002 |
|
COCHIN REFINERIES LTD Vs. STATE OF KERALA
|
February 13, 2002 |
|
COMMANDER K P SHASIDHARAN Vs. UNION OF INDIA
|
July 1, 2002 |
|
COMMISSIONER OF GIFT TAX Vs. JOHNA AUSTIN
|
October 1, 2002 |
|
COMMISSIONER OF GIFT TAX Vs. P K SOMARAJAN PILLAI
|
September 24, 2002 |
|
COMMISSIONER OF GIFT TAX Vs. P M ABRAHAM
|
September 27, 2002 |
|
COMMISSIONER OF GIFT TAX Vs. POPULAR AUTO SPARES P LTD
|
October 24, 2002 |
|
COMMISSIONER OF GIFT TAX Vs. POTHEN CHACKO
|
October 21, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN CONDIMENTS PRIVATE LIMITED
|
October 17, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. VICTORY ACQA FARM LTD
|
October 17, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
|
October 5, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. NEDUNGADI BANK LTD
|
November 7, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. N T JOHN
|
September 27, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. AIR TRAVEL ENTERPRISES INDIA LTD
|
September 30, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. RAJINI ICE AND COLD STORAGE
|
September 24, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LIMITED
|
September 26, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD
|
October 3, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. GANGA R MENON PALGHAT POLY CLINIC
|
October 4, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. RAJESH KUMAR NATIONAL SPICES
|
September 24, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. CHAKKIATH BANKERS
|
November 22, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. G KRISHNAN NAIR
|
December 4, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. QUILON CO OPERATIVE SPINNING MILLS LTD
|
November 28, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LTD
|
November 12, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. ISSAC JOHN AND CO
|
November 13, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD TILE AND CLAY WORKS P LTD
|
November 16, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS (P.) LTD.
|
September 3, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. E.X. JOLLY
|
September 25, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. G.T.N. TEXTILES LTD.
|
October 10, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING AND WEAVING MILLS LTD
|
December 13, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. DYNAMIC ORTHOPEDICS PRIVATE LIMITED
|
July 5, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. ABAD FISHERIES
|
August 28, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS P LIMITED
|
January 1, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. O E N CONNECTORS LTD
|
January 16, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. KUNNAMKULAM MILL BOARD
|
March 25, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. S T N TEXTILES LIMITED
|
March 14, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. PARRY AGRO INDUSTRIES LIMITED
|
March 13, 2002 |
|
COMMISSIONER OF INCOME TAX Vs. SIVA TRADERS
|
March 8, 2002 |
|
CORPORATE MANAGER Vs. E JAYANARAYANAN
|
July 2, 2002 |
|
D B BINU Vs. STATE OF KERALA
|
July 17, 2002 |
|
D MUARALEEDHARAN Vs. UNION OF INDIA
|
July 4, 2002 |
|
D. ASHOKAN Vs. S.T. REDDIAR & SONS (QUILON) (P.) LTD.
|
July 29, 2002 |
|
DARUL ULOOM ISLAMIC CULTURAL CENTRE
Vs. PRINCIPAL SECRETARY
|
February 7, 2002 |
|
DEEPA Vs. LALY MATHEW
|
November 21, 2002 |
|
DEEPTHI TRADING CORPORATION Vs. COOKWELL DOMESTIC APPLIANCES
|
February 15, 2002 |
|
DEEPTHI V.V., STAFF NURSE, TALUK HOSPITAL, NEYYATTINKARA, Vs. STATE OF KERALA REPRESENTED BY ITS FINANCIAL SECRETARY, (HEALTH & FAMILY WELFARE DEPARTMENT),
|
July 8, 2002 |
|
DELIA TONY
Vs. UNION OF INDIA
|
April 11, 2002 |
|
DENNY FERNANDEZ
Vs. STATE OF KERALA
|
December 20, 2002 |
|
DEPUTY COMMISSIONER Vs. YUCOS FAMILY TRUST
|
October 9, 2002 |
|
DEPUTY COMMISSIONER Vs. RAMA SHENOY
|
September 10, 2002 |
|
DEPUTY COMMISSIONER Vs. YOCOS FAMILY TRUST
|
September 25, 2002 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. ASSOCIATED ENGINEERING CORPORATION P LTD
|
August 27, 2002 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. KRISHNA PLASTICS
|
January 10, 2002 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. SANNIDHANAM BAR AND RESTAURANT
|
October 1, 2002 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. MUTHOOTTU MINI KURIES
|
December 4, 2002 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. EASTERN RETREADS P LTD
|
November 13, 2002 |
|
DEPUTY COMMISSIONER OF INCOME TAX Vs. P M ANTONY
|
July 3, 2002 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. NARANI STORES
|
December 17, 2002 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. INDIAN HARDWARE STORES
|
September 12, 2002 |
|
DEPUTY COMMISSIONERS Vs. INDIAN RARE EARTHS LTD
|
March 25, 2002 |
|
DESAI BROTHERS PAPERS P LTD Vs. STATE OF KERALA
|
December 24, 2002 |
|
DEVAKI PILLAI Vs. GOURI AMMA
|
December 17, 2002 |
|
DFO KOTHAMANGALAM Vs. SUNNY JOSEPH
|
April 12, 2002 |
|
DHANALAKSHMI BANK Vs. CIT
|
November 11, 2002 |
|
DHARMABAL
Vs. S LAKSHMI AMMAL
|
June 19, 2002 |
|
DHARMARAJAN
Vs. STATE
|
February 21, 2002 |
|
DHARMARAJAN
Vs. STATE
|
June 13, 2002 |
|
DISTRICT OFFICER Vs. ASOKAN A M
|
May 29, 2002 |
|
DIVISIONAL FOREST OFFICER Vs. A ARAVINDAKSHA MENON
|
February 20, 2002 |
|
DIVISIONAL FOREST OFFICER Vs. T K KRISHNAN NAIR
|
April 12, 2002 |
|
DOMINIC Vs. FAMILY COURT
|
November 7, 2002 |
|
DR. K.J. IVY, SELECTION GRADE LECTURER, DEPARTMENT OF MALAYALAM, MAHARAJAS COLLEGE Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY,
|
November 27, 2002 |
|
DY CIT Vs. MANUEL SONS WOOD INDUSTRIES
|
July 3, 2002 |
|
E M PURUSHOTHAMAN Vs. STATE OF KERALA
|
December 11, 2002 |
|
E S I CORPORATION Vs. F A C T ENGINEERING WORKS
|
August 5, 2002 |
|
E T VIJAYAN Vs. STATE OF KERALA
|
January 23, 2002 |
|
E V MATHAI AND SONS Vs. STATE OF KERALA
|
September 18, 2002 |
|
ELAMMA Vs. FR JOSEPH ARANHANI OLIKKAN
|
November 28, 2002 |
|
ELIAMMA SIMON
Vs. SEVEN SEAS TRANSPORTATION LTD
|
January 4, 2002 |
|
ELIAZ MATHAL Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
September 3, 2002 |
|
ELIZABETH JOHN Vs. STATE OF KERALA
|
October 23, 2002 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SASI
|
January 16, 2002 |
|
ERNAKULAM DISTRICT CO OPERATIVE BANK LTD Vs. JOLLY
|
September 16, 2002 |
|
ERNAKULAM DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LTD Vs. K V ITTIMANI
|
August 28, 2002 |
|
ERNAKULAM REGIONAL CO OPERATIVE MILK PRODUCERS UNION LTD Vs. GOVERNMENT OF KERALA
|
January 7, 2002 |
|
ESAB INDIA LIMITED Vs. STATE OF KERALA
|
September 30, 2002 |
|
ESCOTAL MOBILE COMMUNICATIONS LTD Vs. UNION OF INDIA
|
February 15, 2002 |
|
EVERSHINE PLASTICS Vs. ASSISTANT COMMISSIONER (ASSESSMENT) AND ANR
|
September 30, 2002 |
|
EXECUTIVE ENGINEER Vs. KERALA LOKAYUKTHA
|
September 3, 2002 |
|
EXECUTIVE OFFICER Vs. ABDUL JABBAR
|
June 20, 2002 |
|
FATHIMA MUHAMMED Vs. V M SALIM
|
November 5, 2002 |
|
FEDERAL BANK Vs. OFFICIAL LIQUIDATOR
|
September 20, 2002 |
|
FEDERAL BANK LTD Vs. K SREEDHARAN
|
September 19, 2002 |
|
FOOD INSPECTOR
Vs. M M ABDUL RAHIMAN
|
July 23, 2002 |
|
FOOD INSPECTOR Vs. SUBAIR
|
June 27, 2002 |
|
FR ANTONY KAVALAKKATT Vs. DISTRICT EDUCATIONAL OFFICER ALUVA
|
December 13, 2002 |
|
FR P AUGUSTINE MATHEW Vs. MANAGER DEVA MATHA COLLEGE
|
October 5, 2002 |
|
FR PIOUS Vs. SUB RTO
|
October 31, 2002 |
|
FR THOMAS MANIANKERIKALAM Vs. THOMAS J PADIYATH
|
November 26, 2002 |
|
FRAMATONE CONNECTORS O/E/N LTD Vs. FRAMATONE CONNECTORS O/F/N WORKERS UNION
|
September 30, 2002 |
|
FRANCIS Vs. DINESAN
|
September 2, 2002 |
|
FUNNOUS ALIAS KURIAN Vs. K O DEVASSY
|
September 18, 2002 |
|
G AJITH KUMAR Vs. STATE OF KERALA
|
September 24, 2002 |
|
G LATHIKA Vs. RUBBER BOARD
|
March 4, 2002 |
|
G LILLY Vs. MANAGER MVUP SCHOOL
|
August 5, 2002 |
|
G RAJENDRAN NAIR Vs. STATE OF KERALA
|
June 13, 2002 |
|
G S KERALA TOURISM DEVELOPMENT CORPORATION WORKERS ASSOCITION Vs. LABOUR COURT KOLLAM
|
January 24, 2002 |
|
G SIVANANDAN Vs. K BHASKARAN
|
November 15, 2002 |
|
G SUBHASH Vs. STATE OF KERALA
|
July 25, 2002 |
|
G SUKUMARY Vs. M LYDYA ALIAS LAILA
|
March 14, 2002 |
|
G SUNDARESAN SUNDARESH CASHEW COMPANY Vs. STATE OF KERALA
|
November 1, 2002 |
|
G SURESH KUMAR Vs. TRVANCORE DEVASWOM BOARD
|
March 4, 2002 |
|
GAJANANA AGENCIES Vs. STATE OF KERALA
|
May 28, 2002 |
|
GEORGE KOSHY Vs. STATE OF KERALA
|
September 19, 2002 |
|
GIGI ZACHARIAS Vs. STATE OF KERALA
|
October 9, 2002 |
|
GLADSTONE Vs. GEETHA GLADASTONE
|
June 5, 2002 |
|
GLORY FERNANDEZ Vs. REGISTRAR HIGH COURT OF KERALA
|
February 19, 2002 |
|
GOPALAKRISHNAN
Vs. SECRETARY
|
April 5, 2002 |
|
GOPI
Vs. TAHSILDAR
|
November 16, 2002 |
|
GOPI
Vs. SUDARSANAN
|
June 5, 2002 |
|
GOPI Vs. MANEED GRAMA PANCHAYAT
|
June 28, 2002 |
|
GOPI Vs. TAHSILDAR
|
September 24, 2002 |
|
GOPINATHAN NAIR Vs. JOINT REGISTRAR
|
July 10, 2002 |
|
GOVERNMENT OF KERALA Vs. SOM DATT BUILDERS LIMITED
|
October 22, 2002 |
|
GOVERNMENT SERVANTS CO-OPERATIVE SOCIETY LTD Vs. INDUSTRIAL TRIBUNAL
|
November 8, 2002 |
|
GOVINDA RAO Vs. FOOD INSPECTOR
|
January 17, 2002 |
|
GOVINDAN NAIR Vs. ABRAHAM
|
September 27, 2002 |
|
GOVINDANKUTTY Vs. THE GENERAL MANAGER
|
April 2, 2002 |
|
GOWRI AMMA Vs. DISTRICT EXECUTIVE OFFICER
|
January 22, 2002 |
|
GOWRI GROUP Vs. SALES TAX OFFICER DEPARTMENT OF COMMERCIAL TAXES
|
December 9, 2002 |
|
GREENEX POLYMERS Vs. STATE OF KERALA
|
August 27, 2002 |
|
H KAMALA Vs. H MANAMOHINI
|
March 20, 2002 |
|
HAIZAZ PASHAW
Vs. GULZAR BANU
|
June 13, 2002 |
|
HAJJA P M Vs. K A PAULOSE
|
December 17, 2002 |
|
HAMSA HAJI Vs. RABIA UMMA
|
January 4, 2002 |
|
HASEENA BERVIN
Vs. STATE OF KERALA
|
July 15, 2002 |
|
HEMAMBIKA CHITIES AND LOANS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 27, 2002 |
|
HOLY CROSS HOSPITAL Vs. STATE OF KERALA
|
February 25, 2002 |
|
HOLY FAMILY HOSPITAL Vs. TAHSILDAR
|
February 27, 2002 |
|
INCOME TAX OFFICER Vs. C D JOSEPH
|
November 27, 2002 |
|
INCOME TAX OFFICER Vs. S N B S SAMAJAM
|
November 20, 2002 |
|
INCOME TAX OFFICER Vs. NILOFER HAMEED
|
October 24, 2002 |
|
INDIAN BANK Vs. KANIAMPURAM BROTHERS CLOCK MANUFACTURERS AND IMPORTERS
|
July 30, 2002 |
|
INDIAN OVERSEAS BANK
Vs. GLOBAL MARINE PRODUCTS
|
November 7, 2002 |
|
INDIAN OVERSEAS BANK
Vs. INDUSTRIAL TRIBUNAL
|
February 6, 2002 |
|
INDIAN OVERSEAS BANK Vs. GLOBAL MARINE PRODUCTS
|
September 17, 2002 |
|
INDUS MOTOR CO P LTD Vs. NATIONAL INSURANCE COMPANY
|
November 6, 2002 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. UNION OF INDIA
|
January 24, 2002 |
|
INTERNATIONAL COMPUTERS-INDIAN MANUFACTURE LTD Vs. INTERNATIONAL COMPUTERS-INDIAN MANUFACTURE LTD
|
December 16, 2002 |
|
J MANIAN Vs. STATE
|
November 8, 2002 |
|
J WILLIAM JOHN Vs. STATE OF KERALA
|
October 3, 2002 |
|
JAMEELA C K Vs. L I C OF INDIA
|
November 20, 2002 |
|
JANHARLAL
Vs. UNIVERSITY OF CALICUT
|
May 31, 2002 |
|
JAYACHANDRAN Vs. STATE OF KERALA
|
January 8, 2002 |
|
JAYANTHI Vs. RAJI
|
November 29, 2002 |
|
JAYAPRAKASH V., S/O. NARAYANAN NAIR Vs. THE REGISTERING AUTHORITY, OFFICE OF THE REGIONAL TRANSPORT OFFICER,
|
November 28, 2002 |
|
JERRY JOSEPH MICHAEL
Vs. SELVARAJ
|
April 2, 2002 |
|
JINU K PAUL Vs. RUBBER BOARD
|
April 10, 2002 |
|
JITHAMOL Vs. STATE OF KERALA
|
August 29, 2002 |
|
JNANESH D SHENOY Vs. STATE OF KERALA
|
September 18, 2002 |
|
JOB KOOTTUMKAL Vs. STATE OF KERALA
|
October 31, 2002 |
|
JOHN Vs. ADDITIONAL SALES TAX OFFICER
|
July 30, 2002 |
|
JOHN Vs. CHIEF JUSTICE
|
February 8, 2002 |
|
JOHNSON Vs. STATE OF KERALA
|
October 11, 2002 |
|
JOISY Vs. SUB INSPECTOR OF POLICE
|
July 11, 2002 |
|
JOSE Vs. STATE OF KERALA
|
August 29, 2002 |
|
JOSE Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY
|
December 12, 2002 |
|
JOSE ELLICKAL
Vs. GOVT OF KERALA
|
March 11, 2002 |
|
JOSE PAUL Vs. JOSE
|
March 22, 2002 |
|
JOSEPH
Vs. GEORGE K ITTOOP
|
October 10, 2002 |
|
JOSEPH Vs. KANAKAM
|
November 22, 2002 |
|
JOSEPH ALIAS PAPPACHAN Vs. STATE OF KERALA
|
January 28, 2002 |
|
JOSEPH JOHN Vs. DISTRICT REGISTRAR
|
September 30, 2002 |
|
JOSEPH JOSE Vs. J BABY PUTHUVAL PURAVIDOM POOTHOPPU
|
July 11, 2002 |
|
JOSEPH K V Vs. R P F COMMISSIONER
|
July 24, 2002 |
|
JOSEPH THOMAS Vs. CHANGANACHERRY MUNICIPALITY
|
March 20, 2002 |
|
JOSEPH VARGHESE Vs. B D O RANNI
|
December 11, 2002 |
|
JOY
Vs. STATE OF KERALA
|
June 14, 2002 |
|
JOY Vs. STATE OF KERALA
|
September 19, 2002 |
|
JOY P CHUNGATH Vs. COMMISSIONER OF INCOME TAX
|
November 8, 2002 |
|
JOYA KURIAKOSE Vs. JOMON KURIAKOSE
|
September 6, 2002 |
|
K A VARKEY Vs. KERALA STATE ELECTRICITY BOARD
|
June 17, 2002 |
|
K BALAKRISHNAN Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION
|
January 25, 2002 |
|
K BALAKRISHNAN Vs. STATE OF KERALA
|
December 10, 2002 |
|
K BHASKARAN NAIR Vs. HABEEB MOHAMMED
|
January 30, 2002 |
|
K BHAVANI AMMA Vs. C SURENDRAN
|
March 14, 2002 |
|
K C RAJAN Vs. DISTRICT COLLECTOR
|
July 15, 2002 |
|
K C THOMAS Vs. STATE OF KERALA
|
July 18, 2002 |
|
K F JACOB Vs. ASST EXCISE COMMISSIONER
|
September 23, 2002 |
|
K G SUNIL KUMAR Vs. UNION OF INDIA
|
December 3, 2002 |
|
K GOPINAIR Vs. K RAMUKUTTY
|
August 13, 2002 |
|
K H KASSIM RAWTHER Vs. NEDUMKUNNAM GRAMA PANCHAYAT
|
July 16, 2002 |
|
K J DEVASSYA Vs. STATE OF KERALA
|
September 13, 2002 |
|
K J GEORGE Vs. STATE BANK OF TRAVANCORE
|
February 5, 2002 |
|
K JANARDHANAN Vs. STATE OF KERALA
|
March 15, 2002 |
|
K JANARDHANAN PILLAI Vs. INDIAN OVERSEAS BANK
|
November 19, 2002 |
|
K K ABRAHAM Vs. JOSEPH VARGHESE
|
January 3, 2002 |
|
K K IBRAHIMKUTTY Vs. STATE OF KERALA
|
October 3, 2002 |
|
K K RADHA Vs. DISTRICT MEDICAL OFFICER
|
April 9, 2002 |
|
K K THANKAPPAN Vs. K S JAYAN
|
November 26, 2002 |
|
K KUNHAMAN ALIAS KUNHIRAMAN Vs. STATE OF KERALA
|
July 25, 2002 |
|
K M ABDUL AZEEZ Vs. KERALA STATE ELECTRICITY BOARD
|
January 4, 2002 |
|
K M ABDUL HAMEED, S/O MOHAMED KUNJI Vs. UNION OF INDIA
|
December 19, 2002 |
|
K M ABRAHAM Vs. ASST EXCISE COMMISSIONER THIRUVANANTHAPURAM
|
January 14, 2002 |
|
K N FALGUNAN Vs. STATE OF KERALA
|
July 4, 2002 |
|
K N SIVASANKARA KAIMAL Vs. UNIVERSITY OF CALICUT
|
September 26, 2002 |
|
K NARAYANANKUTTY Vs. ABIIDA ABDUL KAREEM
|
March 27, 2002 |
|
K P AJITH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
|
January 14, 2002 |
|
K P DAMODARAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
December 19, 2002 |
|
K P G ADVERTISING PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
October 29, 2002 |
|
K P SHASHIDHARAN Vs. UNION OF INDIA
|
July 1, 2002 |
|
K P VARKEY Vs. COCHIN REFINERIES EDUCATIONAL AID SOCIETY
|
April 2, 2002 |
|
K PARUKUTTY Vs. SARASAMMA
|
April 5, 2002 |
|
K PARVATHI AMMA ALIAS SUMATHI Vs. SOUTH INDIAN BANK LIMITED
|
January 18, 2002 |
|
K R ANILKUMAR Vs. STATE OF KERALA
|
November 7, 2002 |
|
K R SOMASUNDARAN Vs. SPL TAHSILDAR
|
June 3, 2002 |
|
K R SOORAJ Vs. EXCISE INSPECTOR ERNAKULAM
|
May 28, 2002 |
|
K R VALSALA DEVI Vs. R LEELA BHAI
|
July 19, 2002 |
|
K RADHAKRISHNAN Vs. STATE
|
February 22, 2002 |
|
K RAGHAVAN Vs. NATIONAL INSURANCE COMPANY LTD
|
October 23, 2002 |
|
K RAGHU Vs. S RAJENDRA KUMAR AND ANOTHER
|
September 16, 2002 |
|
K RAVINDRANATHAN NAIR Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
November 8, 2002 |
|
K S NARAYANAN IYER Vs. UNION OF INDIA
|
January 29, 2002 |
|
K SARASWATHI Vs. REGISTRAR OF CO OP SOCIETIES
|
March 25, 2002 |
|
K SUKUMARAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
July 29, 2002 |
|
K SURENDRAN NAIR Vs. STATE OF KERALA
|
August 5, 2002 |
|
K T C TYRES INDIA LTD Vs. STATE
|
October 11, 2002 |
|
K UNNIKISHNAN Vs. T THOMAS MATHEW
|
June 17, 2002 |
|
K V ABDUL MAJEED Vs. A PERUMAL
|
May 31, 2002 |
|
K V ITTIMANI Vs. ERNAKULAM DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LTD
|
August 28, 2002 |
|
K V JOSE Vs. MANAGING DIRECTOR
|
July 3, 2002 |
|
K VENUGOPALAN Vs. STATE OF KERALA
|
September 5, 2002 |
|
K.A. JOHN Vs. DISTRICT COLLECTOR
|
December 12, 2002 |
|
K.G. RADHIKA Vs. THE STATE OF KERALA AND ANOTHER
|
January 8, 2002 |
|
K.M. OUSEPH, S/O. MATHEW Vs. JOBICHAN, S/O. DEVASSIA JOSEPH,
|
July 12, 2002 |
|
KAMATH MARBLES Vs. INCOME TAX OFFICER
|
December 20, 2002 |
|
KANJIROLI ABDUL RAZACK Vs. VELIKKAL ANJANEYAN
|
May 29, 2002 |
|
KARUNAKARAN PILLAI Vs. ADDITIONAL MUNSIFF
|
August 8, 2002 |
|
KATHERINE Vs. SECRETARY TO GOVERNMENT
|
March 7, 2002 |
|
KATTERI MOIDEEN KUTTY HAJI Vs. STATE OF KERALA
|
January 11, 2002 |
|
KEERAMPARA GRAMA PANCHAYAT Vs. STATE OF KERALA
|
February 19, 2002 |
|
KELTRON COMPONENT COMPLEX LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 11, 2002 |
|
KENNY MANUEL
Vs. MANAGING DIRECTOR
|
February 20, 2002 |
|
KENNY MANUEL Vs. MANAGING DIRECTOR
|
February 2, 2002 |
|
KERALA COLOUR LAB ASSOCIATION Vs. UNION OF INDIA
|
January 31, 2002 |
|
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD., (SIDCO), REP. BY ITS MANAGING DIRECTOR Vs. M. IBRAHIMKUTTY AND THE LABOUR COURT
|
November 6, 2002 |
|
KERALA STATE Vs. WILIAMS
|
January 18, 2002 |
|
KERALA STATE CIVIL SUPPLIES CORPN LTD Vs. ABDULLA KUNHI
|
January 18, 2002 |
|
KERALA STATE CO OPERATIVE COIR MARKETING FEDERATION LTD Vs. G SREEKUMAR
|
April 3, 2002 |
|
KERALA STATE ELECTRICITY BOARD Vs. BHASKARAM NAIR
|
September 8, 2002 |
|
KERALA STATE ELECTRICITY BOARD Vs. K V BHASKARAN NAIR
|
August 8, 2002 |
|
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA
|
November 13, 2002 |
|
KERALA STATE HANDLOOM DEVELOPMENT CORPORATION LTD. Vs. NANU
|
August 7, 2002 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. APPELLATE TRIBUNAL
|
September 2, 2002 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. S A MOHAMED HANEEFA
|
July 25, 2002 |
|
KERALA URBAN DEVELOPMENT Vs. COMMISSIONER OF INCOME TAX
|
December 5, 2002 |
|
KIRAN B Vs. MAHATMA GANDHI UNIVERSITY
|
November 15, 2002 |
|
KIRAN ROLLER FLOUR MILLS
Vs. ASST COMMISSIONER
|
April 11, 2002 |
|
KIRAN ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER ASST SALES TAX OFFICE SPECIAL CIRCLE PALAKKAD
|
October 11, 2002 |
|
KIZHAKKE KOVILAKAM TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 15, 2002 |
|
KOCHAPPI Vs. PAREED
|
March 1, 2002 |
|
KODE INDUSTRIAL CHEMICALS Vs. STATE OF KERALA
|
June 12, 2002 |
|
KODUKULANJI SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA
|
August 9, 2002 |
|
KODUNGALLUR KALLUCHETHU VYVASAYA Vs. STATE OF KERALA
|
January 7, 2002 |
|
KPSC Vs. ASHOKAN
|
May 29, 2002 |
|
KRISHNA KUNJULAKSHMI Vs. NARZAN ALIAS RADHAKRISHNAN NAIR
|
September 19, 2002 |
|
KRISHNA TRADING COMPANY Vs. ASST COMMISSIONER OF INCOME TAX
|
October 28, 2002 |
|
KRISHNAN KAKKANATH
Vs. RAVI
|
June 19, 2002 |
|
KRISHNAN NAMBOODIRI Vs. UNNI MAYA ALIAS UMA DEVI
|
December 3, 2002 |
|
KRISHNANKUTTY Vs. UNION OF INDIA
|
October 30, 2002 |
|
KUMAR Vs. STATE OF KERALA
|
May 27, 2002 |
|
KUMARESAN
Vs. M R SESHADRI
|
January 18, 2002 |
|
KUMARESAN Vs. SESHADRI
|
January 16, 2002 |
|
KUNHARAMU Vs. KUNHALANKUTTY
|
May 28, 2002 |
|
KUNHIRAMAN NAIR Vs. MADHAVI
|
February 20, 2002 |
|
KUNJAMMA MERCY JACOB
Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 26, 2002 |
|
KUNNATHURA THOMMAN
Vs. STATE OF KERALA
|
July 3, 2002 |
|
KURIAKOSE
Vs. P K V GROUP INDUSTRIES
|
April 12, 2002 |
|
KURIAN Vs. KSEB
|
April 8, 2002 |
|
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER
|
June 13, 2002 |
|
KUTTAN NADAR WILSON Vs. STATE
|
July 24, 2002 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
July 17, 2002 |
|
KUTTUKARAN MACHINE TOOLS Vs. COMMISSIONER OF INCOME TAX
|
September 17, 2002 |
|
LAKSHMI R. KURUP AND ANR. Vs. VASANTHA KUMARI THANKACHY AND ANR.
|
September 9, 2002 |
|
LALSUDHEER J S Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
July 22, 2002 |
|
LATHA CHANDY Vs. COMMISISONER OF INCOME TAX
|
October 7, 2002 |
|
LATHA E C Vs. BAHINI U
|
April 10, 2002 |
|
LAWRENCE
Vs. STATE OF KERALA
|
June 21, 2002 |
|
LEELA BAI Vs. SEBASTIAN
|
February 18, 2002 |
|
LEELA MATHEW Vs. P V KRISHNAMOORTHY
|
September 13, 2002 |
|
LEELABAI Vs. ANANDAVALLY, P.O. AND OTHERS
|
November 14, 2002 |
|
LEELAMBIKA THAMPI Vs. R. NITHYANANDAN
|
February 13, 2002 |
|
LORD KRISHNA BANK LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
October 31, 2002 |
|
M AMBIKAKUTTY Vs. KERALA CO OPERATIVE TRIBUNAL
|
December 19, 2002 |
|
M AMBIKAKUTTY Vs. STATE OF KERALA
|
April 5, 2002 |
|
M B MUHAMMEDALI Vs. IBRAHIM HAJI
|
March 22, 2002 |
|
M CHANDRAN Vs. STATE
|
July 15, 2002 |
|
M D SAMUEL Vs. SECRETARY TO GOVERNMENT
|
April 3, 2002 |
|
M G MADHU Vs. K P S C PATTOM
|
September 20, 2002 |
|
M K ABDUL MAJEED Vs. UNIVERSITY OF KERALA
|
May 27, 2002 |
|
M K CHETTIAR Vs. VENKITA KRISHNA IYER
|
March 21, 2002 |
|
M K RAMAKRISHNAN Vs. STATE OF KERALA
|
June 25, 2002 |
|
M K SASI; N P BAWA; P M VARGHESE; M K SAJEEVAN; LAILA ASHARAF; T E JOSEPH; P G KRISHNAN NAIR; KAMALASANAN; P P JOY; P K CHACKO; P M PAUL; JOY VARGHESE; P M ALIYAR; A C SATHEESAN; M T MATHAI AND M R JOY Vs. INSURANCE REGULATORY AND DEVELOPMENT AUTHORITY OF INDIA, REPRESENTED BY ITS CHAIRMAN
|
December 12, 2002 |
|
M KUNHANI Vs. REGIONAL TRANSPORT OFIICE
|
November 15, 2002 |
|
M LEELABAI Vs. ANANDAVALLY P O
|
November 14, 2002 |
|
M LEELAMONY AMMA Vs. SECRETARY
|
March 1, 2002 |
|
M M RAJAPPAN Vs. R VASUDEVAN NAIR
|
March 11, 2002 |
|
M MOHAMEDKUTTY Vs. STATE OF KERALA
|
January 22, 2002 |
|
M MOHAMMED AJMAL Vs. C T ANTONY
|
March 15, 2002 |
|
M N MEERA Vs. A C MATHEW
|
May 28, 2002 |
|
M P SANTHI VARMA JAIN Vs. STATE OF KERALA
|
September 18, 2002 |
|
M SAINABA Vs. STATE OF KERALA
|
July 24, 2002 |
|
M SAINUDEEN Vs. FOOD INSPECTOR THIRUVANANTHAPURAM CIRCLE
|
February 6, 2002 |
|
M T MUSTHAFA Vs. STATE OF KERALA AND ANOTHER
|
July 26, 2002 |
|
M THOMAS Vs. DEPUTY COMMISSIONER
|
March 21, 2002 |
|
M V DHARMAN Vs. STATE OF KERALA
|
May 31, 2002 |
|
M V RAJENDRAN Vs. INCOME TAX OFFICER
|
December 24, 2002 |
|
M V SAJINI Vs. STATE OF KERALA
|
May 30, 2002 |
|
M.P. LEELA, HEADMISTRESS, GOVT. U.P. SCHOOL, Vs. STATE OF KERALA, REP. BY THE CHIEF SECRETARY,
|
March 11, 2002 |
|
M.S. ANILKUMAR Vs. SHAMY
|
October 25, 2002 |
|
MADATHIL SANKARAN Vs. MADALATH LAKSHMIKUTTY
|
June 12, 2002 |
|
MADHAVA RAO Vs. APPELLATE AUTHORITY EXEC COMM STATE BANK OF TRAVANCORE
|
January 18, 2002 |
|
MADHAVAN Vs. NARAYANA DAS
|
September 30, 2002 |
|
MADHU Vs. FAMILY COURT
|
June 27, 2002 |
|
MADHUSOODANAN ALIAS BABU Vs. NARCOTIC CONTROL BUREAU
|
August 7, 2002 |
|
MAGNA TEK ENTERPRISES
Vs. SALES TAX INSPECTOR
|
August 2, 2002 |
|
MAKKARKUNJU Vs. STATE OF KERALA
|
July 9, 2002 |
|
MALANKARA ORTHODOX SYRIAN CHURCH Vs. SALES TAX OFFICER
|
December 20, 2002 |
|
MALATHI Vs. STATE OF KERALA
|
August 14, 2002 |
|
MALAYALA MANORAMA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 4, 2002 |
|
MALIYEKKAL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
|
October 4, 2002 |
|
MALLIKA RAJAM Vs. STATE OF KERALA
|
July 1, 2002 |
|
MANAGER Vs. STATE OF KERALA
|
May 27, 2002 |
|
MANAGER Vs. K P RAMESH
|
November 11, 2002 |
|
MANAGER M P V H S SCHOOL Vs. GIRIJA
|
March 21, 2002 |
|
MANAGER M T M HIGH SCHOOL Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
November 7, 2002 |
|
MANAGER PARLI HIGH SCHOOL Vs. NARAYANAN
|
November 11, 2002 |
|
MANAGER ST GEORGES HIGH SCHOOL VELAMCODE Vs. JOY PAUL
|
January 10, 2002 |
|
MANAGING DIRECTOR Vs. LABOUR COURT
|
June 13, 2002 |
|
MANAGING DIRECTOR Vs. P NANU
|
August 7, 2002 |
|
MANAGING DIRECTOR Vs. P NANU
|
September 7, 2002 |
|
MANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 12, 2002 |
|
MANKARATHODI MUHAMMADALI
Vs. DISTRICT COLLECTOR
|
February 20, 2002 |
|
MANOHARAN Vs. POULOSE
|
May 28, 2002 |
|
MANOHARAN Vs. NARAYANA MENON
|
November 29, 2002 |
|
MANOJ Vs. STATE OF KERALA
|
August 7, 2002 |
|
MANU BHASKAR Vs. UNIVERSITY OF KERALA
|
July 18, 2002 |
|
MARIAMMA Vs. THOMAS
|
November 29, 2002 |
|
MARY
Vs. KUNJANAM
|
March 14, 2002 |
|
MARY ROY
Vs. SUSIE ISSAC
|
April 1, 2002 |
|
MARYKUTTY MATHEW Vs. STATE ELECTION COMMISSION
|
November 8, 2002 |
|
MATHAI, K. C. Vs. COMMISSIONER OF ENTRANCE EXAMINATIONS
|
July 10, 2002 |
|
MATHEW Vs. SHAMSUDHIN
|
March 7, 2002 |
|
MATHEW Vs. MADHURI DENNIS
|
November 20, 2002 |
|
MATHEW V: THOMAS Vs. SALI SUNNY
|
November 27, 2002 |
|
MATTATHIL OUSEPH ITTIRA
Vs. STATE OF KERALA
|
June 21, 2002 |
|
MECHELCIV ENGINEERING CORPORATION Vs. UNION OF INDIA
|
September 19, 2002 |
|
MINI Vs. STATION HOUSE OFFICER
|
June 12, 2002 |
|
MODERN HOTEL
Vs. COMMISSIONER OF EXCISE
|
April 2, 2002 |
|
MODERN PRINTERS Vs. STATE OF KERALA
|
October 31, 2002 |
|
MOHAMMAD Vs. MUKUNDAN
|
July 19, 2002 |
|
MOHAMMED Vs. ACCOMMODATION CONTROLLER
|
June 17, 2002 |
|
MOHAMMED Vs. UNION OF INDIA
|
June 28, 2002 |
|
MOHAMMED Vs. ARIF
|
February 14, 2002 |
|
MOHAMMED Vs. STATE OF KERALA
|
June 20, 2002 |
|
MOHAMMED ABDUL KADER Vs. INCOME TAX OFFICER
|
December 31, 2002 |
|
MOHAMMED IBRAHIM Vs. STATE OF KERALA
|
September 25, 2002 |
|
MOHAMMED IBRAHIM Vs. STATE OF KERALA
|
April 9, 2002 |
|
MOHAMMED SALIM Vs. HABEEB AND COMPANY
|
March 14, 2002 |
|
MOHAMMED SYEED Vs. JASEENA
|
December 16, 2002 |
|
MOHAMMEDALI Vs. ELIAS MATHAI
|
November 14, 2002 |
|
MOHAMMEDKUTTY Vs. JANAKI
|
April 2, 2002 |
|
MOHAMMEDKUTTY Vs. SECRETARY TO GOVERNMENT
|
January 17, 2002 |
|
MOHANAN Vs. STATE OF KERALA
|
February 15, 2002 |
|
MOLASSERIYIL USHA Vs. MOLASSERIYIL KUNHIMON
|
May 27, 2002 |
|
MUBARAK
Vs. STATE OF KERALA
|
September 16, 2002 |
|
MUBARAK Vs. STATE OF KERALA
|
September 18, 2002 |
|
MUHAMMADKUTTY Vs. ABDULLA DIED
|
February 4, 2002 |
|
MUHAMMADKUTTY Vs. VARAMANGALATH YUSUF
|
February 4, 2002 |
|
MUHAMMED USMAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 29, 2002 |
|
MUNDAKAPADAM MANDIRAMS SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
September 5, 2002 |
|
MUTHAKKE ALIAS KALAVATHI Vs. DEVANNA RAI
|
January 17, 2002 |
|
MYMOONA
Vs. STATE OF KERALA
|
July 26, 2002 |
|
N C GEORGE Vs. STATE OF KERALA
|
March 15, 2002 |
|
N SREEDHARAN NAIR Vs. STATE OF KERALA
|
July 22, 2002 |
|
N SWAMINATHAN Vs. N ANANTHARAMA SUBRAMANIAM
|
October 7, 2002 |
|
N V BHASKARAN Vs. REGIONAL TRANSPORT OFFICER
|
June 19, 2002 |
|
NABEESA Vs. IBRAHIM
|
September 8, 2002 |
|
NABEESA Vs. IBRAHIM
|
August 8, 2002 |
|
NABEESA BEEVI Vs. STATE OF KERALA
|
July 11, 2002 |
|
NALLA THAMPY THERA Vs. ABDULLA
|
January 18, 2002 |
|
NAPOLEON
Vs. P V CHERIAN
|
July 8, 2002 |
|
NARAYANAN Vs. SOUDHABI
|
June 11, 2002 |
|
NARAYANAN Vs. DELAMPADY GRAMA PANCHAYAT
|
March 25, 2002 |
|
NARAYANAN Vs. V.V. KORAN
|
March 1, 2002 |
|
NARAYANAN Vs. COOPERATIVE TRIBUNAL
|
March 21, 2002 |
|
NARAYANI Vs. EXCISE INSPECTOR
|
August 9, 2002 |
|
NARAYANIKUTTY AMMA Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 19, 2002 |
|
NARIKKUNI SERVICE COOPERTIVE BANK LTD Vs. NARAYANAN
|
September 10, 2002 |
|
NARIKODAN PURUSHU Vs. STATE OF KERALA
|
June 18, 2002 |
|
NARIKUNNAN PATHUMMAKUTTY Vs. P BABU
|
August 27, 2002 |
|
NARIKUNNI SERVICE CO OPERATIVE BANK LTD Vs. C K NARAYANAN KIZHAKKUVEETTIL
|
September 10, 2002 |
|
NATARAJAN P P KOCHI Vs. STATE BANK OF TRAVANCORE
|
March 15, 2002 |
|
NATIONAL INSURANCE CO Vs. NIMMY
|
June 18, 2002 |
|
NATIONAL INSURANCE CO LTD Vs. GOURI
|
December 11, 2002 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. SHEEBATH RAHIMAN BEEVI
|
September 30, 2002 |
|
NATIONAL INSURANCE COMPANY LTD Vs. MUNEER
|
December 10, 2002 |
|
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
|
June 25, 2002 |
|
NAZIR ANNACHI
Vs. STATE
|
June 21, 2002 |
|
NIJAMUDEEN
Vs. STATE OF KERALA
|
June 21, 2002 |
|
NIRMITHI KENDRA EMPLOYEES ORGANISATION
Vs. STATE OF KERALA
|
January 2, 2002 |
|
NOUSHAD
Vs. STATE OF KERALA
|
May 17, 2002 |
|
NULLIKKODAN Vs. AYISUMMA
|
February 13, 2002 |
|
O. JAYAPRASAD Vs. STATE OF KERALA
|
December 19, 2002 |
|
OMAN NATIONAL DAIRY PRODUCTS COMPANY LTD Vs. DIRECTOR GENERAL OF POLICE
|
August 1, 2002 |
|
OMANA P A Vs. SUSSI KUNJACHAN
|
December 18, 2002 |
|
OMANAKUTTAN NAIR Vs. STATE OF KERALA
|
September 30, 2002 |
|
OPPOOTIL KURIEN and CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
December 5, 2002 |
|
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN
|
February 27, 2002 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. KALLITTIL KUNHIRAMA PODUVAL
|
February 20, 2002 |
|
P A AZHAGIRI Vs. STATE OF KERALA
|
July 15, 2002 |
|
P A LILLY AMMA Vs. STATE OF KERALA
|
June 24, 2002 |
|
P AHAMMED Vs. REGIONAL TRANSPORT AUTHORITY
|
August 29, 2002 |
|
P AHAMMED Vs. REGIONAL TRANSPORT AUTHORITY
|
November 8, 2002 |
|
P AISHA POTTI Vs. RETURNING OFFICER
|
February 5, 2002 |
|
P AJAYABABU Vs. STATE OF KERALA
|
August 13, 2002 |
|
P C ANNAKUTTY Vs. STATE OF KERALA
|
March 1, 2002 |
|
P DAVID IYPE Vs. KERALA STATE ELECTRICITY BOARD PATTOM
|
November 12, 2002 |
|
P G LALITHAMBIKA Vs. INDIAN RARE EARTHS LTD
|
July 17, 2002 |
|
P I VARGHESE AND SONS Vs. STATE OF KERALA
|
January 7, 2002 |
|
P J MATHEW Vs. STATE OF KERALA
|
February 27, 2002 |
|
P JAYASREE Vs. STATE OF KERALA
|
October 18, 2002 |
|
P K BAIJU Vs. JOINT REGIONAL TRANSPORT OFFICER
|
May 27, 2002 |
|
P K JALEEL Vs. STATE OF KERALA
|
March 15, 2002 |
|
P K NADESAN Vs. P K DINESAN
|
June 20, 2002 |
|
P K SCARIAH Vs. STATE OF KERALA
|
June 28, 2002 |
|
P K VASUDEVAN NEDUNGADI Vs. P K SANTHA KOVILAMMA
|
March 8, 2002 |
|
P NALLA THAMPY THERA Vs. SECRETARY
|
January 18, 2002 |
|
P O ABRAHAM ASSOCIATES Vs. COMMISSIONER COMMERCIAL TAXES
|
February 18, 2002 |
|
P O THOMAS Vs. STATE OF KERALA
|
May 27, 2002 |
|
P P BABY Vs. ADDITIONAL SALESTAX OFFICER I
|
January 10, 2002 |
|
P R S HOSPITAL Vs. STATE OF KERALA
|
December 20, 2002 |
|
P S KALAYANAKRISHNAN Vs. STATE
|
June 3, 2002 |
|
P S RAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
October 16, 2002 |
|
P SOMAN Vs. THOMAS PAUL
|
May 30, 2002 |
|
P SUBAIRKUNJU Vs. KERALA CO OPERATIVE ELECTION COMMISSION
|
July 24, 2002 |
|
P T THOMAS Vs. STATE OF KERALA
|
September 24, 2002 |
|
P UNNIKRISHNAN NAIR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 30, 2002 |
|
P V KOCHAYIPPA Vs. P N SUPRASIDHAN
|
April 2, 2002 |
|
P V SADASIVAN Vs. INDUSTRIAL CREDIT AND SYNDICATE LTD
|
February 26, 2002 |
|
P V UDAYAKUMAR Vs. STATE OF KERALA
|
June 10, 2002 |
|
P VIJAYAKUMAR Vs. INTELLIGENCE OFFICER
|
October 17, 2002 |
|
P YOUSUF Vs. FOOD INSPECTOR CORPORATION OF COCHIN
|
August 14, 2002 |
|
P. SARATHCHANDRA MALLAYA Vs. P. NAVEENCHANDRA MALLAYA
|
October 17, 2002 |
|
P.G. LALITHAMBIKA, DY. ADMINISTRATIVE OFFICER, INDIAN RARE EARTHS LIMITED, RARE EARTHS DIVISION Vs. INDIAN RARE EARTHS LIMITED, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR,
|
July 25, 2002 |
|
P.K. PRATHAPAN Vs. DALE & CARRINGTON INVESTMENTS (P.) LTD.
|
May 28, 2002 |
|
P.K. SHAMSUDIN Vs. CHAIRPERSON
|
February 13, 2002 |
|
PACHU Vs. CHIRUTHA
|
October 1, 2002 |
|
PADMAKUMAR Vs. STATE OF KERALA
|
September 6, 2002 |
|
PADNE SERVICE CO OPERATIVE BANK LTD Vs. SECRETARY TO GOVERNMENT
|
July 10, 2002 |
|
PAKKIYAM Vs. EXECUTIVE ENGINEER/CN/SOUTHERN RAILWAYı
|
April 4, 2002 |
|
PALAKKAD DISTRICT CO OPERATIVE PRINTING PRESS LTD Vs. STATE OF KERALA
|
September 12, 2002 |
|
PALAYAN Vs. STATE OF KERALA
|
January 9, 2002 |
|
PALLIMON KSHEERA ULPADHAKA COOPERATIVE SOCIETY LTD Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT OFFICE
|
August 13, 2002 |
|
PALMA BREAD AND PASTRIES Vs. STATE OF KERALA
|
December 10, 2002 |
|
PALODE RAW Vs. MANGODE RADHAKNSHNAN
|
September 10, 2002 |
|
PARAMBATH RYRU VYDIAR
Vs. VARIAMKANDIYIL SASEENDARAN
|
December 13, 2002 |
|
PARAMESWARAN Vs. STATE OF KERALA
|
February 28, 2002 |
|
PARVATHI AMMA Vs. SOUTH INDIAN BANK LTD
|
January 18, 2002 |
|
PEETHAMBARAN Vs. MUNSIFF COURT
|
November 7, 2002 |
|
PERIYAR REAL ESTATES Vs. STATE OF KERALA
|
January 17, 2002 |
|
PEROORKADA SERVICE CO-OPERATIVE BANK Vs. SHEENA
|
January 15, 2002 |
|
PETER GEORGE THOTTAM
Vs. UNION OF INDIA
|
July 8, 2002 |
|
PHILOMINA Vs. GOVERNMENT OF KERALA
|
January 24, 2002 |
|
PILLAI Vs. VASUKUTTY
|
August 7, 2002 |
|
PIONEER INDUSTRIES Vs. ADDITIONAL SALES TAX OFFICER-I FIRST CIRCLE KALAMASSERY AT EDAPPALLY
|
March 6, 2002 |
|
PIOUS Vs. STATE OF KERALA
|
July 9, 2002 |
|
POPULAR AUTOMOBILES Vs. EDDY CURRENT CONTROLS INDIA LTD
|
November 27, 2002 |
|
POPULAR AUTOMOBILES Vs. EDDY CURRENT CONTROL INDIA LTD
|
November 26, 2002 |
|
POTHANICAD FARMERS COOP BANK LTD Vs. JOINT REGISTRAR
|
January 17, 2002 |
|
POTTENGAL ABOOBACKER Vs. STATE OF KERALA
|
December 4, 2002 |
|
POWER BEST ELECTRICAL PVT LTD Vs. MANAGING DIRECTOR
|
April 9, 2002 |
|
PRABHAKARAN Vs. A I RANJINI
|
March 26, 2002 |
|
PRABHAKARAN Vs. EXCISE INSPECTOR ALATHUR RANGE
|
January 30, 2002 |
|
PRABHAKARAN Vs. SURENDRAN NAIR
|
August 26, 2002 |
|
PRABHU Vs. AMEERUL MILLATH
|
July 17, 2002 |
|
PRABHU, L. K. Vs. STATE OF KERALA
|
March 1, 2002 |
|
PRADEEP K U Vs. UNIVERSITY OF KERALA
|
February 27, 2002 |
|
PRAKASH Vs. STATE OF KERALA
|
May 27, 2002 |
|
PRAMODH Vs. STATE OF KERALA
|
September 23, 2002 |
|
PRAMODH P C Vs. JOINT SECRETARY TO THE GOVERNMENT
|
September 23, 2002 |
|
PRASAD LAKSHMANAN Vs. STATE OF KERALA
|
November 21, 2002 |
|
PRASANTH AND ANOTHER
Vs. STATE OF KERALA AND ANOTHER
|
January 23, 2002 |
|
PREMALATHA Vs. JACOB
|
October 4, 2002 |
|
PREMIER AUTOMIBLES LTD Vs. COCHIN LABOUR UNION
|
August 7, 2002 |
|
PREMIER PLANTATIONS LTD. Vs. M. EBRAHIMKUTTY
|
March 25, 2002 |
|
PRESIDENT
Vs. DEPUTY DIRECTOR
|
August 13, 2002 |
|
PRESIDENT Vs. S SHEENA
|
January 15, 2002 |
|
PRESIDENT Vs. C V MANOHARAN
|
March 22, 2002 |
|
PRESIDENT, KOLKKALAM SERVICE Vs. MEENAKSHIKUTTY V. M.
|
March 25, 2002 |
|
PUSHPANGADAN Vs. STATE OF KERALA
|
September 6, 2002 |
|
PUTHIYADATHU KAVU DEVASWOM TEMPLE COMMITTEE Vs. MANOHARAN
|
March 22, 2002 |
|
PUTHUKKATTIL PARANGODAN
Vs. PUTHUKKATTIL PARAMESWARAN
|
March 7, 2002 |
|
R RAVEENDRAN NAIR Vs. KERALA AGRICULTURAL UNIVERSITY
|
June 7, 2002 |
|
R RENU CHANDRAN Vs. SUPERINTENDENT OF POLICE
|
September 18, 2002 |
|
R V RAMACHANDRAN Vs. DIRECTOR OF HEALTH SERVICES
|
February 18, 2002 |
|
R VIJAYAKUMAR Vs. STATE OF KERALA
|
March 21, 2002 |
|
RADHA Vs. RAMACHANDRAN
|
February 7, 2002 |
|
RADHAKRISHNA NAIR Vs. CHATHUNNI
|
December 11, 2002 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
September 24, 2002 |
|
RADHAKRISHNAN Vs. GENERAL MANAGER BSNL
|
January 25, 2002 |
|
RAHIM
Vs. STATE OF KERALA
|
July 17, 2002 |
|
RAJAN Vs. DISTRICT COLLECTOR
|
May 22, 2002 |
|
RAJAN Vs. YUNUSKUTTY
|
April 2, 2002 |
|
RAJAN Vs. STATE OF KERALA
|
April 5, 2002 |
|
RAJAN PILLAI
Vs. STATE OF KERALA
|
June 20, 2002 |
|
RAJAN. P. Vs. UNION OF INDIA
|
May 28, 2002 |
|
RAJASHREE
Vs. UNIVERSITY OF KERELA
|
March 14, 2002 |
|
RAJEENA Vs. STATE OF KERALA
|
March 14, 2002 |
|
RAM BAHADUR THAKUR LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 5, 2002 |
|
RAMA ROLLER FLOUR MILLS Vs. ASST COMMR
|
February 1, 2002 |
|
RAMACHANDRAN
Vs. K OMANAKUTTAN
|
October 8, 2002 |
|
RAMACHANDRAN NAIR Vs. SUKUMARAN NAIR
|
September 3, 2002 |
|
RAMAKRISHNAN Vs. GOPALAN NAIR
|
December 11, 2002 |
|
RAMAMOORTHY RAO Vs. MUSTHAPHA RAWTHER
|
July 5, 2002 |
|
RAMESAN Vs. DENTAL COUNCIL OF INDIA
|
January 24, 2002 |
|
RAPHY XAVIER K V Vs. UNION OF INDIA
|
June 21, 2002 |
|
RASIYA
Vs. STATE OF KERALA
|
February 5, 2002 |
|
RAVEENDRAN ACHARY
Vs. GAURI PONNAMMA
|
June 25, 2002 |
|
RAVEENDRAN NADAR Vs. KERALA WATER AUTHORITY
|
January 11, 2002 |
|
RAVEENDRAN NAIR Vs. R. BALAKRISHNA PILLAI
|
March 1, 2002 |
|
RAVI ALIAS PALLAN RAVI Vs. STATE OF KERALA
|
February 11, 2002 |
|
RAZACK TRADING COMPANY ARIYALOOR Vs. J K INDUSTRIES LIMITED NEW DELHI
|
December 12, 2002 |
|
RAZALUDEEN Vs. UNIVERSITY OF KERALA
|
June 25, 2002 |
|
RECOVERY OFFICER
Vs. KERALA FINANCIAL CORPORATION
|
June 12, 2002 |
|
REDWOOD HOTEL PRIVATE LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
|
July 17, 2002 |
|
REGIONAL CANCER CENTRE TRIVANDRUM Vs. M GOPALAN
|
August 28, 2002 |
|
REGIONAL DIRECTOR Vs. ALUMINIUM INDUSTRIES LTD
|
August 2, 2002 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. FACT ENGINEERING WORKS PALLURUTHY
|
August 5, 2002 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. MOOKKEN DEVASSY OUSEPH and SONS
|
July 4, 2002 |
|
REGIONAL DIRECTOR E S I CORPORATION THRISSUR Vs. C M SASI
|
January 16, 2002 |
|
REGIONAL DIRECTOR, E.S.I.C Vs. FACT ENGINEERING WORKS
|
June 5, 2002 |
|
RELIANCE GENERATORS P LTD Vs. SALES TAX OFFICER WORKS CONTRACT/LUXURY TAX PEROORKADA THIRUVANANTHAPURAM
|
April 9, 2002 |
|
RELIANCE GENERATORS PVT LTD Vs. STATE OF KERALA
|
October 25, 2002 |
|
RENJITH ABRAHAM
Vs. STATE OF KERALA
|
April 2, 2002 |
|
RHONA VARGHESE Vs. COMMISSIONER OF GIFT TAX
|
November 19, 2002 |
|
RYRU VYDIAR Vs. SASEENDRAN
|
December 13, 2002 |
|
S ANILKUMAR Vs. STATE OF KERALA
|
January 28, 2002 |
|
S BALAN Vs. STATE OF KERALA
|
July 11, 2002 |
|
S GOPINATHAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
February 13, 2002 |
|
S KARUNAKARA KURUP Vs. STATE OF KERELA
|
April 4, 2002 |
|
S KRISHNA MOORTHY Vs. TRANSPORT COMMISSIONER
|
July 10, 2002 |
|
S LAKSHMANAN Vs. V VELLIANKERI
|
April 9, 2002 |
|
S SANTOSH KUMAR Vs. SIMI
|
March 27, 2002 |
|
S SURESH Vs. MANAGER THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
|
May 30, 2002 |
|
S V VIJAYALAKSHMI Vs. INCOME TAX OFFICER
|
October 16, 2002 |
|
S VENKITESWARAN Vs. K M AUGUSTINE
|
May 29, 2002 |
|
SABARIDAS Vs. STATE OF KERALA
|
July 26, 2002 |
|
SADANANDAN Vs. DHANALAKSHMY
|
February 27, 2002 |
|
SADASIVAN NAIR Vs. STATE OF KERALA
|
January 3, 2002 |
|
SAHEEDA Vs. HAMELATHA
|
August 29, 2002 |
|
SAJITHA Vs. STATE OF KERALA
|
October 23, 2002 |
|
SAJU S.K., STAFF NURSE, GOVT. HOSPITAL, Vs. STATE OF KERALA, REP. BY ITS PRINCIPAL SECRETARY, (HEALTH & FAMILY WELFARE DEPARTMENT),
|
July 5, 2002 |
|
SALAHUDDIN
Vs. STATE OF KERALA
|
July 21, 2002 |
|
SALAHUDDIN Vs. STATE OF KERALA
|
June 21, 2002 |
|
SALES TAX INSPECTOR SALES TAX CHECK-POST Vs. ALJO JOSEPH
|
December 10, 2002 |
|
SALHAMMAL
Vs. GOVERNMENT OF KERALA
|
December 9, 2002 |
|
SALLY MATHEW Vs. STATE OF KERALA
|
October 23, 2002 |
|
SAM SWAMINATHAKUMAR
Vs. STATE OF KERALA
|
June 18, 2002 |
|
SANJAYAN Vs. TAHSILDAR
|
June 17, 2002 |
|
SANKARAN NAIR
Vs. BAR COUNCIL OF INDIA
|
September 10, 2002 |
|
SANTHA
Vs. STATE OF KERALA
|
June 12, 2002 |
|
SARAMMA SCARIA Vs. MATHAI
|
April 9, 2002 |
|
SASEENDRAN NAIR C Vs. D G M STATE BANK OF TRAVANCORE
|
March 19, 2002 |
|
SASIDHARAN Vs. STATE OF KERALA
|
January 15, 2002 |
|
SASIDHARAN Vs. CHIEF WELFARE FUND INSPECTOR
|
July 8, 2002 |
|
SATHEESH Vs. KERALA PUBLIC SERVICE COMMISSION
|
February 14, 2002 |
|
SATHYAPALAN Vs. STATE OF KERALA
|
January 11, 2002 |
|
SATHYASEELAN NAIR
Vs. COMMISSIONER OF EXCISE
|
July 5, 2002 |
|
SEASON RUBBER LTD Vs. COMMISSIONER OF INCOME TAX
|
October 7, 2002 |
|
SEBASTIAN CHAMPAPPILLY Vs. REGISTRAR, HIGH COURT OF KERALA
|
April 8, 2002 |
|
SECRETARY SULTAN BATTERY CO OPERATIVE HOUSING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 3, 2002 |
|
SEETHALAKSHMI AMMAL Vs. NABEESATH BEEVI
|
July 16, 2002 |
|
SEVEN SEAS DISTILLERY PVT LTD Vs. STATE OF KERELA
|
January 11, 2002 |
|
SHAILA TEACHER
Vs. KERALA STATE ELECTION COMMISSION
|
October 10, 2002 |
|
SHAJI MICHAEL Vs. STATE OF KERALA
|
July 1, 2002 |
|
SHEEBA Vs. REGIONAL TRANSPORT AUTHORITY
|
February 28, 2002 |
|
SHIBU S NAIR Vs. COMMISSIONER OF INCOME TAX
|
June 20, 2002 |
|
SHILU Vs. CIT
|
June 20, 2002 |
|
SHYLA ABRAHAM Vs. STATE OF KERALA
|
December 19, 2002 |
|
SIBY BHASKARAN, S/O. BHASKARAN Vs. TONY THOMAS
|
December 3, 2002 |
|
SIEMENS INDIA LIMITED Vs. STATE OF KERALA
|
September 16, 2002 |
|
SIEMENS LIMITED Vs. STATE OF KERALA
|
August 5, 2002 |
|
SINDHU Vs. MALLIKA
|
August 2, 2002 |
|
SINU SAINUDHEEN Vs. SUB INSPECTOR OF POLICE THRIKKAKARA
|
February 12, 2002 |
|
SIVADAS Vs. LAKSHMI
|
September 19, 2002 |
|
SIVADASAN Vs. KANNUR MUNICIPALITY
|
November 22, 2002 |
|
SIVADASAN Vs. VAZHOOR SREE CHERUPUNNIKOTT KSHETRA COMMITTEE
|
February 1, 2002 |
|
SIVASANKARAN ACHARY Vs. SREEKANTH
|
October 23, 2002 |
|
SKIPPER STEEL LTD Vs. SALES TAX INSPECTOR
|
July 8, 2002 |
|
SKYPARK BUILDERS and DISTRIBUTORS Vs. KERALA POLICE HOUSING AND CONSTRUCTION
|
November 18, 2002 |
|
SN ZUBIN GEORGE Vs. COMMISSIONER OF INCOME TAX
|
September 30, 2002 |
|
SOBHANAKUMARI AMMA Vs. CO OPERATIVE TRIBUNAL
|
April 5, 2002 |
|
SOORAJ GEMINI
Vs. STATE OF KERALA
|
February 11, 2002 |
|
SOUTH INDIA CARBONIC GAS INDUSTRIES LTD Vs. STATE OF KERALA
|
November 7, 2002 |
|
SOUTH INDIAN BANK Vs. RAVEENDRANATHAN NAIR
|
September 19, 2002 |
|
SOUTH INDIAN BANK LTD Vs. COMMISSIONER OF INCOME TAX
|
November 11, 2002 |
|
SR TECLA FRANCIS Vs. DISTRICT COLLECTOR
|
August 26, 2002 |
|
SREE RAMA ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER
|
February 1, 2002 |
|
SREEDHARANS Vs. MADANAN
|
December 3, 2002 |
|
SREEKESH T Vs. MOHAMMED ASHRAF
|
September 24, 2002 |
|
SREEKUMARAN NAIR P Vs. STATE OF KERALA
|
June 13, 2002 |
|
SREEMANUNNI NAIR Vs. STATE OF KERALA
|
August 5, 2002 |
|
SREERAMACHANDRAN Vs. STATE OF KERALA
|
February 25, 2002 |
|
ST GEORGE ORTHODOX CATHEDRAL Vs. REETHA
|
August 9, 2002 |
|
ST PAULS COLLEGE Vs. UNIVERSITY APPELLATE TRIBUNAL
|
January 25, 2002 |
|
ST. MARY'S FINANCE LTD., IN PROVISIONAL LIQUIDATION Vs. STATE
|
November 26, 2002 |
|
STATE OF KERALA Vs. JAGADAMMA
|
January 30, 2002 |
|
STATE OF KERALA Vs. WILLIAMS
|
January 18, 2002 |
|
STATE OF KERALA Vs. M S PALAKSHA
|
April 12, 2002 |
|
STATE OF KERALA Vs. K V ABRAHAM
|
August 14, 2002 |
|
STATE OF KERALA Vs. FATHIMA SEETHI
|
August 5, 2002 |
|
STATE OF KERALA Vs. S RAMACHANDRAN
|
July 22, 2002 |
|
STATE OF KERALA Vs. M D JOSEPH
|
June 19, 2002 |
|
STATE OF KERALA Vs. HASSAN
|
June 5, 2002 |
|
STATE OF KERALA Vs. K K BALAN
|
July 10, 2002 |
|
STATE OF KERALA Vs. MANAGER
|
July 11, 2002 |
|
STATE OF KERALA Vs. LATHEEF
|
July 12, 2002 |
|
STATE OF KERALA Vs. DOMINIC CYRIAC
|
June 25, 2002 |
|
STATE OF KERALA Vs. BERNARD
|
June 26, 2002 |
|
STATE OF KERALA Vs. P V RAJAPPAN
|
July 2, 2002 |
|
STATE OF KERALA Vs. RAMACHANDRAN
|
July 2, 2002 |
|
STATE OF KERALA Vs. N N SHANAVAS
|
September 25, 2002 |
|
STATE OF KERALA Vs. INDIA OXYGEN LTD
|
October 5, 2002 |
|
STATE OF KERALA Vs. C THOMAS OOMMEN
|
September 20, 2002 |
|
STATE OF KERALA Vs. SHAJI JOSEPH
|
September 18, 2002 |
|
STATE OF KERALA Vs. ENNARI ELECTRONIC CAPACITORS COMPONENTS LTD
|
October 23, 2002 |
|
STATE OF KERALA Vs. BHASKARAN PILLAI
|
November 28, 2002 |
|
STATE OF KERALA Vs. P K RAMACHANDRAN
|
November 25, 2002 |
|
STATE OF KERALA Vs. RENJITH KUMAR alias RENJITH
|
November 26, 2002 |
|
STATE OF KERALA Vs. CELLO HOUSEHOLD APPLIANCES PVT LTD
|
November 21, 2002 |
|
STATE OF KERALA Vs. M R F LIMITED
|
November 20, 2002 |
|
STATE OF KERALA Vs. KEETHEDATH ABDULKHADAR
|
November 11, 2002 |
|
STATE OF KERALA Vs. KILLICK KARRIBONIUM LTD
|
November 18, 2002 |
|
STATE OF KERALA Vs. K MANIKANTAN NAIR
|
December 19, 2002 |
|
STATE OF KERALA Vs. TAJ GARDEN RETREAT
|
December 20, 2002 |
|
STATE OF KERALA Vs. CHOYIKUTTY
|
December 20, 2002 |
|
STATE OF KERALA Vs. GOPALAKRISHNAN
|
December 20, 2002 |
|
STATE OF KERALA Vs. K K MATHAI
|
December 17, 2002 |
|
STATE OF KERALA Vs. KANNAN
|
December 4, 2002 |
|
STATE OF KERALA Vs. LIJU
|
December 16, 2002 |
|
STATE OF KERALA Vs. STATE
|
December 13, 2002 |
|
STATE OF KERALA Vs. SUDHIR
|
December 13, 2002 |
|
STATE OF KERALA Vs. RAMACHANDRAN
|
December 4, 2002 |
|
STATE OF KERALA Vs. V.M. KURIAKOSE
|
August 14, 2002 |
|
SUBHASH Vs. LABOUR COURT
|
December 12, 2002 |
|
SUBRAMANIAN
Vs. KESAVAN
|
April 11, 2002 |
|
SUGUNA PRAKASH Vs. STATE OF KERALA
|
August 2, 2002 |
|
SUJA JOHN W/O. KURUVILA MATHEW Vs. THE SECRETARY, EDUCATION BOARD,
|
July 12, 2002 |
|
SUJATHA
Vs. CONTROLLER OF EXAMINATION
|
November 27, 2002 |
|
SUJEETHA THOMSON Vs. M P DEVASSY
|
March 20, 2002 |
|
SUKUMARAN Vs. MOHANAN
|
November 27, 2002 |
|
SULEKHA IBRAHIM
Vs. GEORGE THOMAS
|
February 7, 2002 |
|
SULTHAN PILLAI SALAHUDEEN Vs. MUNICIPAL COMMISSIONER KUZHITHURAI MUNICIPALITY
|
January 25, 2002 |
|
SUMA MOHAN Vs. UNION OF INDIA
|
May 27, 2002 |
|
SUMINDRA PRASAD SINGH Vs. COMMANDANT CISF, COCHIN PORT TRUST AND OTHERS
|
March 7, 2002 |
|
SUNIL KUMAR, S/O. KRISHNAN NAIR AND KRISHNAN NAIR Vs. STATE OF KERALA, REP. BY CHIEF SECRETARY, GOVERNMENT OF KERALA,
|
May 29, 2002 |
|
SUNNY ABRAHAM
Vs. SECRETARY
|
November 15, 2002 |
|
SUO MOTU Vs. STATE
|
April 1, 2002 |
|
SUO MOTU PROCEEDINGS
Vs. STATE OF KERALA
|
June 4, 2002 |
|
SUPERINTENDANT OF POST OFFICES Vs. ANNIE MATHEW
|
January 25, 2002 |
|
SURABALA
Vs. REMA
|
July 11, 2002 |
|
SURABHI EMPLOYEES TRADE UNION CONGRESS Vs. KERALA STATE HANDICRAFTS APEX CO OPERATIVE SOCIETY LTD
|
January 9, 2002 |
|
SURENDRAN Vs. UNION OF INDIA
|
August 2, 2002 |
|
SURENDRAN Vs. SAFIYA BEEBI UMMA
|
August 27, 2002 |
|
SURESH
Vs. STATE OF KERALA
|
November 12, 2002 |
|
SURESH KUMAR Vs. SASI
|
December 20, 2002 |
|
SURESHAN Vs. STATE OF KERALA
|
January 14, 2002 |
|
SURJITH
Vs. STATE OF KERALA
|
April 4, 2002 |
|
SUSHEEL AGARWAL Vs. STATE OF KERALA
|
July 31, 2002 |
|
SYED SIRAJUDDIN Vs. INTELLIGENCE OFFICER SQUAD NO IV AGRICULTURAL INCOME-TAX AND SALES TAX PALAKKAD
|
May 28, 2002 |
|
SYNDICATE BANK Vs. NARAYANA IYER
|
November 27, 2002 |
|
T A ABDUL BASHEER Vs. STATE OF KERALA
|
June 20, 2002 |
|
T A AHAMMED KABEER Vs. A A AZEEZ
|
February 6, 2002 |
|
T AKBAR ALI Vs. ADMINISTRATOR
|
February 27, 2002 |
|
T K AYSHA Vs. SUB REGISTRARKOZHIKODE
|
July 24, 2002 |
|
T K BALACHANDRAN Vs. STATE OF KERALA
|
March 11, 2002 |
|
T K GEORGEKUTTY Vs. STATE OF KERALA
|
March 19, 2002 |
|
T K SUKUMARAN Vs. KERALA STATE CIVIL SUPPLIES
|
February 27, 2002 |
|
T M SREENIVASAN Vs. STATE OF KERALA
|
September 11, 2002 |
|
T P YAKOOB Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
|
December 13, 2002 |
|
T.M. KARTHIKEYAN, COOK, A.R. CAMP AND ORS. Vs. STATE OF KERALA AND ANR.
|
January 1, 2002 |
|
T.S. ABDUL SALEEM Vs. STATE OF KERALA
|
July 12, 2002 |
|
TEAKTEX PROCESSING COMPLEX LIMITED Vs. STATE OF KERALA
|
October 31, 2002 |
|
TEEJAN BEVERAGES LTD Vs. STATE OF KERALA
|
April 10, 2002 |
|
TELLICHERRY W COOPERATIVE SOCIETY Vs. SAFIYA BEEBI UMMA
|
August 27, 2002 |
|
TELWIN AUGUSTINE Vs. KERALA FINANCIAL CORPORATION
|
June 10, 2002 |
|
THAMPI
Vs. STATE OF KERALA
|
July 25, 2002 |
|
THANKA Vs. FRANCIS
|
May 28, 2002 |
|
THANKAMMA Vs. KOCHUNNI
|
December 19, 2002 |
|
THANKAPPAN Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS
|
July 18, 2002 |
|
THANKAPPAN S/O KUNJAN AND ORS. Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS AND ANR.
|
July 16, 2002 |
|
THARU Vs. TAHSILDAR
|
October 29, 2002 |
|
THE OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA, REPRESENTING MELROSE CHEMICALS (P) LTD. (IN LIQUIDATION) Vs. SRI. K.R. UNNIKRISHNAN NAIR, S/O. KUNJUNNI PILLAI,
|
October 28, 2002 |
|
THECCANAD TILES P LTD Vs. KERALA STATE CO OPERATIVE BANK
|
September 30, 2002 |
|
THOMAS Vs. STATE OF KERALA
|
July 15, 2002 |
|
THOMAS Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER
|
April 1, 2002 |
|
THOMAS and CO Vs. UCO BANK
|
April 1, 2002 |
|
THOMAS K VARGESE Vs. FAMILY COURT
|
July 9, 2002 |
|
THOMAS K. VARGHESE Vs. ASHA MARY ALEXANDER
|
July 9, 2002 |
|
THOMAS KURIAN ALIAS RAJU Vs. JOSEPH THOMAS
|
May 27, 2002 |
|
THOMAS MARTIN Vs. TERESA MARTIN ALIAS LEELA
|
August 5, 2002 |
|
THOMAS THOMASKUTTY Vs. VIJAYAKUMARI
|
January 14, 2002 |
|
THOMAS WILFRED Vs. RESERVE BANK OF INDIA
|
February 22, 2002 |
|
THRESIA Vs. JOHNY
|
October 17, 2002 |
|
THULASEEDASAN Vs. STATE OF KERALA
|
March 18, 2002 |
|
TRANSFORMERS AND ELECTRICALS KERALA LTD Vs. INDUSTRIAL TRIBUNAL ALAPUZHA
|
February 15, 2002 |
|
TRIVANDRUM CLUB Vs. ASSISTANT DIRECTOR OF INCOME TAX EXEMPTION
|
February 6, 2002 |
|
TRIVANDRUM SOCIAL SERVICE SOCIETY
Vs. STATE OF KERALA
|
September 20, 2002 |
|
U K KUNHI CHOYI Vs. UNION OF INDIA
|
October 10, 2002 |
|
ULAHANNANALIASYOHANNAN Vs. STATE OF KERALA
|
August 13, 2002 |
|
ULTRA SCIENTIFIC ANIMAL HEALTHCARE LTD Vs. NEDUMGADI BANK LTD
|
July 11, 2002 |
|
UNION OF INDIA Vs. PALAKKAPALLIYALIL ALI MOHAMMED
|
June 12, 2002 |
|
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL ERNAKULAM BENCH
|
January 17, 2002 |
|
UNION OF INDIA Vs. ASIAN TECHS LTD
|
March 21, 2002 |
|
UNION OF INDIA Vs. KERALA STATE SMALL SCALE INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LTD
|
October 4, 2002 |
|
UNION OF INDIA Vs. KERALA STATE SMALL I D and E CORPORATION LTD
|
October 1, 2002 |
|
UNION OF INDIA Vs. CHARLES C GEORGE
|
November 15, 2002 |
|
UNION OF INDIA Vs. SOOSANNA ELDHOSE
|
November 20, 2002 |
|
UNION OF INDIA REPRESENTED BY SECRETARY Vs. V K SUBRAMANIAN
|
October 1, 2002 |
|
UNITED BREWARIES LTD Vs. E S I CORPORATION
|
December 4, 2002 |
|
UNITED BREWARIES LTD Vs. REGIONAL DIRECTOR
|
December 4, 2002 |
|
UNITED EMTERPERSES HOTEL RACHANA Vs. SALES TAX OFFICER
|
October 18, 2002 |
|
UNITED INDIA INSURANCE CO LTD Vs. KRISHNAN
|
July 23, 2002 |
|
UNNI ALIAS SURESH Vs. VARGHESE
|
June 12, 2002 |
|
UNNIKRISHAN PILLAI Vs. P O LABOUR COURT
|
February 25, 2002 |
|
UNTIED INDIA INSURANCE COMPANY LTD Vs. S AJITH
|
July 31, 2002 |
|
USMAN Vs. STATE OF KERALA
|
September 10, 2002 |
|
V A SIVARAMAN Vs. VASU
|
June 6, 2002 |
|
V ABDUL JALEEL Vs. STATE OF KERALA
|
July 2, 2002 |
|
V G SADASIVAN Vs. ASSISTANT COMMISSIONER OF EXCISE
|
June 13, 2002 |
|
V GOVINDAN KUTTY Vs. STATE OF KERALA
|
July 18, 2002 |
|
V HARIDASAN Vs. DISTRICT COLLECTOR
|
April 3, 2002 |
|
V RAVEENDRAN NAIR Vs. R BALAKRISHNA PILLAI
|
April 3, 2002 |
|
V SIVARAMAN Vs. STATE OF KERALA
|
February 22, 2002 |
|
V SUKUMARAN Vs. UNION OF INDIA
|
March 25, 2002 |
|
V SYAMALA Vs. SNEHA PRABHA
|
July 3, 2002 |
|
V V SWAMYNADHAN Vs. CIRCLE INSPECTOR OF EXCISE
|
May 30, 2002 |
|
V VATHSAN Vs. V U RAZACK
|
July 26, 2002 |
|
VACAKCHAN Vs. KURIAN
|
February 7, 2002 |
|
VADAKKENCHERRY PANCHAYAT Vs. ABDUL JABBAR
|
June 20, 2002 |
|
VALSA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
March 19, 2002 |
|
VARKEY JACOB CO Vs. COMMISSIONER OF INCOME TAX
|
April 11, 2002 |
|
VASANTHA KUMARI Vs. CHILD DEVELOPMENT PROJECT OFFICER
|
April 1, 2002 |
|
VASANTHA KUMARI Vs. CANARA BANK
|
March 15, 2002 |
|
VASUDEVA KURUP Vs. UNION OF INDIA
|
June 26, 2002 |
|
VASUDEVAN Vs. MANOHARAN
|
December 17, 2002 |
|
VASUDEVAN Vs. MANOHARAN
|
December 11, 2002 |
|
VASUDEVAN NEDUNGADI Vs. SANTHA KOVILAMMA
|
February 28, 2002 |
|
VEERAN SAYVU RAVUTHAR
Vs. BEEVATHUMMA
|
March 27, 2002 |
|
VEERAN SAYVU RAVUTHAR Vs. BEEVATHUMMA
|
March 23, 2002 |
|
VEERARAGHAVA IYER Vs. DIVISIONAL SUPDT. SOUTHERN RAILWAY
|
June 24, 2002 |
|
VELANDY PARAKANDY DAMODARAN
Vs. PUTHIYA KOTTAL SAFIYA BEEBI UMMA
|
August 27, 2002 |
|
VELLACHY, W/O. EDAKUNNY KOODAKARATHIL RAMAN Vs. KALLYANY, D/O. EDAKUNNY KOODARATHIL HANUMAN,
|
March 11, 2002 |
|
VICE CHANCELLOR Vs. M P THOMAS
|
July 3, 2002 |
|
VICTOR FERNANDEZ
Vs. STATE OF KERALA
|
April 10, 2002 |
|
VICTORY PLYWOOD INDUSTRIES
Vs. STATE OF KERALA
|
November 14, 2002 |
|
VIJAYALAXMI Vs. THOMAS
|
August 12, 2002 |
|
VIJAYAMMA Vs. STATE OF KERALA
|
October 29, 2002 |
|
VIJAYAN Vs. VIVEK
|
September 19, 2002 |
|
VIJAYAN Vs. SANALKUMAR
|
December 11, 2002 |
|
VIJAYAN PILLAI Vs. RTO TRISSUR
|
August 29, 2002 |
|
VINAYA P N Vs. STATE OF KERALA
|
July 11, 2002 |
|
VINODAN
Vs. SUB INSPECTOR OF POLICE NADAPURAM
|
August 6, 2002 |
|
VINODKUMAR PUTHALETH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
February 28, 2002 |
|
VISION COMMUNICATIONS Vs. INTELLIGENCE OFFICER SQUAD NO IV
|
October 7, 2002 |
|
WELL WORTH PLASTICS Vs. STATE OF KERALA
|
September 10, 2002 |
|
WEST COAST INDUSTRIAL GASES LTD Vs. STATE OF KERALA
|
October 29, 2002 |
|
WILLIAM JOHN Vs. THE STATE OF KERALA
|
October 3, 2002 |
|
WILLIAM REYNOLD Vs. KERALA MOTOR TRANSPORT WORKERS WELFARE FUND BOARD
|
February 25, 2002 |
|
WILSON P. KURIAKOSE Vs. SUBHAS
|
November 26, 2002 |
|
WILSON P. KURIAKOSE Vs. SUBHAS
|
November 20, 2002 |
|
XAVIER PAUL Vs. CHAIRMAN CENTRAL BOARD OF DIRECT TAXES
|
September 25, 2002 |
|
ZODAIC ADVERTISERS Vs. UNION OF INDIA
|
January 31, 2002 |