REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
PADMAVATHI Vs. KRISHNA PRABHU	September 26, 2001
A B KUTTAN Vs. FATHIMA	March 26, 2001
A R T LEASING LIMITED Vs. ADDITIONAL REGISTRAR AUTHORITY CHENGANNUR	December 14, 2001
A SHAJI Vs. STATE OF KERALA	October 19, 2001
A YOUNUS KUNJU Vs. STATE OF KERALA	December 19, 2001
ABAD ENTERPRISES Vs. COMMISSIONER OF INCOME TAX	October 18, 2001
ABDU RAI Vs. STATE OF KERALA	January 23, 2001
ABDUL AZEEZ Vs. STATE OF KERALA	February 12, 2001
ABDUL AZEEZ Vs. SANKARAN	November 8, 2001
ABDUL GAFOOR Vs. STATE OF KERALA	March 27, 2001
ABDUL MAJEED MUSLIYAR Vs. M T MAMMED KOYA	April 6, 2001
ABDULLA KUNHI Vs. KERALA STATE CIVIL SUPPLIES CORPORATION	January 11, 2001
ABDULRAHIMAN Vs. TIRUR MUNICIPALITY	June 11, 2001
ABOOBACKER Vs. NANU	August 24, 2001
ABY ABRAHAM MATHEW Vs. HINDUSTAN NEWSPRINT LTD	December 10, 2001
ACHUTH RAJ MELOTH Vs. STATE OF KERALA	November 12, 2001
ACTION COUNCIL POOVATHODE Vs. BENNY ABRAHAM	July 2, 2001
AGRICULTURAL INCOME TAX AND SALES TAX OFFICER Vs. TATA TEA LTD	October 3, 2001
AHAMED KALNAD AND Vs. STATE OF KERALA	July 10, 2001
AJEESH KUMAR Vs. UNIVERSITY OF KERALA	June 18, 2001
AJITHA Vs. MAHATMA GANDHI UNIVERSITY	March 22, 2001
AJITHA Vs. STATE OF KERALA	February 6, 2001
ALFRED VIMAL KUMAR Vs. VICE CHANCELLOR UNIVERSITY OF KERALA	October 23, 2001
ALIBAVA Vs. RETURNING OFFICER	June 21, 2001
ALIKUNJU IBRAHIMKUTTY Vs. ABDUL KHATHIRUKUNJU	August 6, 2001
ALL Vs. STATE OF KERALA	March 15, 2001
ALL KERALA RETAIL RATION DEALERS ASSOCIATION Vs. UNION OF INDIA	February 8, 2001
ALL KERALA SCIENTIFIC AND SURGICAL DEALERS ASSOCIATION Vs. STATE OF KERALA	June 21, 2001
ALUKAS JEWELLERIES Vs. STATE OF KERALA	August 7, 2001
ALUNKAPARAMBIL MOIDEEN PILLAI Vs. GEORGE AUGUSTUS PAPPALI	June 20, 2001
ALUVA MUNICIAPALITY Vs. BENNI	February 23, 2001
AMEER HAMZA Vs. M GEORGE	August 3, 2001
AMINA Vs. CIRCLE INSPECTOR OF POLICE	August 24, 2001
AMINA Vs. C.I. OF EXCISE	September 14, 2001
AMMULAKANDIYIL AYICHUTTY Vs. STATE OF KERALA	November 20, 2001
ANAND MOHAN Vs. ADDITIONAL SUB INSPECTOR OF POLICE	February 14, 2001
ANTONY SCARIA Vs. STATE OF KERALA	March 20, 2001
ANU THOMAS Vs. MATHOW THOMAS	May 29, 2001
APOLLO TYERS LTD Vs. SEBASTIAN	September 6, 2001
APPU Vs. BHASKARAN	September 26, 2001
APPUKUTTAN Vs. BIJUKUMAR	July 31, 2001
ARAVIND BABU Vs. STATE OF KERALA	September 24, 2001
ARAVINDAKSHAN V. M. Vs. SECRETARY TO GOVERNMENT	December 20, 2001
ASIAN TECHS LIMITED Vs. STATE OF KERALA	January 22, 2001
ASIAN TECHS LTD Vs. STATE OF KERALA	April 11, 2001
ASSOCIATION FOR ENVIRONMENT PROTECTION REGD Vs. STATE OF KERALA	October 11, 2001
ATHURA SEVA SANGHOM Vs. STATE OF KERALA	August 8, 2001
AUGUSTINE Vs. OMPRAKASH NANAKRAM	May 30, 2001
AUGUSTINE P L Vs. SECRETARY LABOUR AND REHABILITATION DEPARTMENT	June 14, 2001
AUSTIN JOSEPH Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY	April 2, 2001
AYYAPPAN PILLAI Vs. STATE OF KERALA	June 25, 2001
AZEEZ Vs. PULPALLY GRAMA PANCHAYAT	December 5, 2001
B G R ENTERPRISES Vs. STATE OF KERALA	August 22, 2001
B SAMBASIVAN Vs. STATE OF KERALA	December 6, 2001
BABU SUNDER Vs. COCHIN UNIVERSITY	April 10, 2001
BABURAJ Vs. M.T. YACOB	August 10, 2001
BABY Vs. ADDITIONAL SALES TAX OFFICER	January 23, 2001
BABY Vs. STATE OF KERALA	July 11, 2001
BABY ALIAS MARIAMMA PAUL Vs. DEVASSY	April 17, 2001
BADAGARA JUMAYATH PALLI DHARAS COMMITTEE Vs. P UMMERKUTTY HAJI	August 22, 2001
BAGSVIG Vs. ASSISTANT COMMISSIONER	November 21, 2001
BAIJU AND COMPANY Vs. STATE OF KERALA	March 28, 2001
BALACHANDRAN Vs. GOPALAN	April 5, 2001
BALAGOPALAN V M Vs. SECRETARY K P S C PATTOM	April 6, 2001
BALAKRISHNAN ACHARY Vs. DISTRICT MEDICAL OFFICER	May 29, 2001
BALAN NAIR Vs. SUPDT. OF POST OFFICES	February 20, 2001
BEEMAKUNJU Vs. F C I	March 2, 2001
BEL HOUSE ASSOCIATES PRIVATE LIMITED Vs. GENERAL MANAGER SOUTHERN RAILWAY MADRAS	January 23, 2001
BENNY Vs. ANTO PAUL	February 2, 2001
BHARAT PLYWOOD AND TIMBER PRODUCTS P LIMITED Vs. REGISTRAR OF COMPANIES KOCHI	June 26, 2001
BHARAT PLYWOOD AND TIMBER PRODUCTS P LTD Vs. REGISTRAR OF COMPANIES	July 26, 2001
BHASKARAN Vs. SREEDHARAN	February 2, 2001
BIJI Vs. REGISTRAR HIGH COURT OF KERALA	August 9, 2001
BIJU THOMAS K Vs. P DEVAKI AMMA	January 11, 2001
BINDU VIJAYAKUMARAN NAIR Vs. BINDU RAJAPPAN	July 18, 2001
BISHOP DR MATHEWS MAR SAVARIOS Vs. THANKACHAN	March 5, 2001
BRORS TRADING COMPANY Vs. STATE OF KERALA	September 17, 2001
BYMORE FOOD PRODUCTS Vs. STATE OF KERALA	October 30, 2001
C A M TRANSPORT Vs. R T A PALAKKAD	November 15, 2001
C DHANAPALAN Vs. COMMISSIONER OF INCOME TAX	August 22, 2001
C H RAVEENDRAN Vs. C O RAMAKRISHNAN NAMBIAR	December 6, 2001
C K KAMARUDHEEN Vs. P SHOUKKATHALI	August 10, 2001
C KRISHNAKUMAR MENON Vs. NEOTERIC INFORMATIQUE PVT LTD	September 20, 2001
C M SAHADEVAN Vs. SALES TAX OFFICER 2ND CIRCLE PALAKKAD	June 27, 2001
C R ANAND Vs. STATE OF KERALA	March 27, 2001
C RAJAN EX EXTRA DEPARTMENTAL DELIVERY AGENT Vs. SUB DIVISIONAL INSPECTOR OF POST OFFICE	October 15, 2001
C T JOSEPH Vs. I V PHILIP	March 5, 2001
C V DAYANANDAN Vs. UNION OF INDIA	December 21, 2001
C V LAKSHMANAN Vs. TAHSILDAR	December 10, 2001
C.M. VARKEYCHAN Vs. T.V. MATHEW	July 6, 2001
CASINO HOTEL Vs. STATE OF KERALA	December 21, 2001
CATHOLIC LAYMENS ASSOCIATIONS Vs. SYNOD OF BISHOPS OF SYRO MALABAR MAJOR ARCHIEPISCOPAL CHURCH	October 29, 2001
CENTRAL BUREAU OF INVESTIGATION Vs. M THOMAS	May 18, 2001
CHACKOLAS SPINNING AND WEAVING MILL Vs. CHACKOLAS T M T UNION	November 16, 2001
CHAKKIAT AGENCIES PRIVATE LIMITED Vs. STATE OF KERALA	April 3, 2001
CHANDA CHAWLA Vs. STATE OF KERALA	January 3, 2001
CHANDRA Vs. MOOGALAR ESTATE	August 17, 2001
CHANDRAN Vs. STATE OF KERALA	February 7, 2001
CHANDRASEKARA NAIK Vs. ISHWARA BHAT	October 8, 2001
CHANDRASEKHARA HOLLA Vs. STATE OF KERALA	May 29, 2001
CHANDRASEKHARAN NAIR Vs. PUNALUR PAPER MILLS LTD.	July 30, 2001
CHANDRASEKHARAN PILLAY Vs. KRITHIVASAN	April 2, 2001
CHANDRASHEKARA NAIK Vs. N ISHWARA BHAT	October 8, 2001
CHELLAPPAN Vs. KRISHNANKUTTY	July 25, 2001
CHERUTTA KUNHAMBU Vs. KUNNATHU YESODA	January 12, 2001
CHIDAMBARAN PILLAI R Vs. DY GENERAL MANAGER STATE BANK OF INDIA	May 30, 2001
CHINNAMMA Vs. THOMAS	July 12, 2001
CHURCH OF SOUTH INDIA Vs. CORPORATION OF TRIVANDRUM	August 7, 2001
CHURCH OF SOUTH INDIA Vs. CHAIRMAN STANDING COMMITTEE	August 7, 2001
COCHIN MALABAR ESTATES AND INDUSTRIES Vs. STATE OF KERALA	November 2, 2001
COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED Vs. OVERSEAS LATEX PRIVATE LIMITED	July 10, 2001
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. P V ABDUL KHADER	October 30, 2001
COLLECTOR OF CENTRAL EXCISE & CUSTOMS Vs. PREMIER TYRES LTD.	February 7, 2001
COMMANDANT DEFENCE SECURITY Vs. SECY N C C G U E ASSOCIATION	April 11, 2001
COMMISSIONER OF GIFT TAX Vs. M C GEORGE	November 1, 2001
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED NO 2	November 1, 2001
COMMISSIONER OF INCOME TAX Vs. VAIKUNDAM RUBBER COMPANY LIMITED	October 30, 2001
COMMISSIONER OF INCOME TAX Vs. V I BABY AND COMPANY	October 31, 2001
COMMISSIONER OF INCOME TAX Vs. T K JAIRAJ	October 31, 2001
COMMISSIONER OF INCOME TAX Vs. GINARAJAN	November 2, 2001
COMMISSIONER OF INCOME TAX Vs. KERALA ROAD LINES	November 13, 2001
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED	November 13, 2001
COMMISSIONER OF INCOME TAX Vs. PAREKH BROTHERS	November 13, 2001
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LIMITED	November 13, 2001
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO	November 15, 2001
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED	October 11, 2001
COMMISSIONER OF INCOME TAX Vs. VARGHESE MANI	October 3, 2001
COMMISSIONER OF INCOME TAX Vs. P N KRISHNAKUMAR	October 15, 2001
COMMISSIONER OF INCOME TAX Vs. MALABAR TILE WORKS	July 25, 2001
COMMISSIONER OF INCOME TAX Vs. KERALA STATE COIR CORPORATION LIMITED	July 19, 2001
COMMISSIONER OF INCOME TAX Vs. M APPUKUTTY	August 20, 2001
COMMISSIONER OF INCOME TAX Vs. VIJAYA RETREADERS	August 10, 2001
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. LAKSHADWEEP CO OPERATIVE MARKETING FEDERATION LIMITED	September 7, 2001
COMMISSIONER OF INCOME TAX Vs. ERNAKULAM DISTRICT CEMENT DEALERS ASSOCIATION	September 11, 2001
COMMISSIONER OF INCOME TAX Vs. K MAHIM UDMA	February 14, 2001
COMMISSIONER OF INCOME TAX Vs. K K ENGINEERING CO	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. N T A KAREEM	February 27, 2001
COMMISSIONER OF INCOME TAX Vs. PARTHAS TRUST	March 5, 2001
COMMISSIONER OF INCOME TAX Vs. A M ZAINALABDEEN MUSALIAR	March 12, 2001
COMMISSIONER OF INCOME TAX Vs. JACOB K JOSEPH	December 19, 2001
COMMISSIONER OF INCOME TAX Vs. T C USHA	December 11, 2001
COMMISSIONER OF INCOME TAX Vs. M M GEORGE	December 14, 2001
COMMISSIONER OF INCOME TAX Vs. C V DIVAKARAN FAMILY TRUST	December 17, 2001
COMMISSIONER OF INCOME TAX Vs. V I ABRAHAM	December 7, 2001
COMMISSIONER OF INCOME TAX Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 4, 2001
COMMISSIONER OF INCOME TAX Vs. P K ABOOBACKER	November 27, 2001
COMMISSIONER OF INCOME TAX Vs. KRISHNA TRADING CO	November 27, 2001
COMMISSIONER OF INCOME TAX Vs. HOTEL AMBASSADOR	November 29, 2001
COMMISSIONER OF INCOME TAX Vs. JOSE THOMAS	November 30, 2001
COMMISSIONER OF INCOMETAX Vs. UPASANA HOSPITAL AND NURSING HOME	March 21, 2001
COMMISSIONER OF WEALTH TAX Vs. A M MOOSA	February 28, 2001
DALMIA CEMENT LTD Vs. GALAXY TRADES AND AGENCIES	January 19, 2001
DAMODARAN Vs. FEDERAL BANK LTD	December 21, 2001
DAMODRAN Vs. THANKAPPAN	August 10, 2001
DANAPALAN Vs. UNION OF INDIA	September 13, 2001
DANIEL Vs. STATE OF KERALA	November 28, 2001
DAVIS Vs. TALUK ACCOMMODATION CONTROLLER	October 3, 2001
DAVIS KURIAPE Vs. UNION OF INDIA	December 6, 2001
DEEPAK Vs. SECRETARY GENERAL EDUCATION DEPARTMENT	October 10, 2001
DEPUTY COMMISSIONER OF INCOME TAX Vs. K SURESH KUMAR	September 19, 2001
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. ABHINAYA THEATRES	September 18, 2001
DEVAMATHA HOSPITAL Vs. TAHSILDAR	December 24, 2001
DEVAMATHA HOSPITAL Vs. TAHSILDAR MUVATTUPUZHA	December 24, 2001
DEVARAJAN Vs. UNION OF INDIA	January 10, 2001
DEVASSIA Vs. SOUTH INDIAN BANK LTD	April 5, 2001
DINAKARAN Vs. STATE OF KERALA	November 30, 2001
DINESH Vs. PIONEER SHOPPING COMPLEX P LTD	November 20, 2001
DIRECTOR GENERAL OF FOREIGN TRADE Vs. ELEYAMMA GEORGE	September 13, 2001
DIRECTOR GENERAL OF POST OFFICES Vs. CENTRAL ADMINISTRATIVE TRIBUNAL	December 6, 2001
DIRECTOR OF PANCHAYATS OFFICE OF THE DIRECTOR OF PANCHAYAT SECRETARIAT TRIVANDRUM Vs. P K KRISHNAN	March 27, 2001
DIST REGISTRAR Vs. LAKE PARADISE	September 18, 2001
DISTRICT COLLECTOR PALAKKAD Vs. DEVAYANI	September 20, 2001
DISTRICT OFFICER Vs. SHANIL KUMAR	December 18, 2001
DIVISIONAL RAILWAY MANAGER Vs. MONEY	June 1, 2001
DR. V. PAVITHRAN Vs. STATE OF KERALA	June 15, 2001
E M ANANDAVALLY Vs. T AJITHA	October 12, 2001
E M DHARMARAJAN Vs. STATE OF KERALA	December 7, 2001
E S I CORPN Vs. STANDARD POTTERY WORKS	August 2, 2001
E S I CORPN Vs. OUSEPH	March 21, 2001
ELAMMA JOHN Vs. MERCY	January 4, 2001
EMPLOYEES STATE INSURANCE CORPORATION Vs. PURUSHOTHAMAN	July 3, 2001
ERIKKIL THAVATHA BASHEER Vs. POOPURAMBATH KAITHAL KHADEEJA	June 14, 2001
EVANS U P SCHOOL Vs. STATE OF KERALA	January 5, 2001
EVANS U P SCHOOL Vs. STATE OF KERALA	January 8, 2001
FACT ENGINEERING WORKS Vs. KERALA INDUSTRIES	May 24, 2001
FATHIMA Vs. SAIDALI BAFAKHY	February 22, 2001
FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 19, 2001
FRANCIS Vs. ST THOMAS CHURCH	June 15, 2001
G M PERSONNEL WING CANARA BANK Vs. PRIYA JAYARAJAN P P	January 29, 2001
G SUBASH CHANDRA SABU Vs. H SURESH KUMAR	March 21, 2001
G SUKESH Vs. DEPUTY COMMISSIONER OF INCOME TAX	February 22, 2001
GANAPATHY Vs. STATE OF KERALA	January 11, 2001
GANGADHARAN Vs. STATE OF KERALA	October 31, 2001
GEO MOTORS Vs. STATE OF KERALA	January 17, 2001
GEO MOTORS PVT LTD Vs. STATE OF KERALA	January 7, 2001
GEORGE Vs. KOSHY	June 27, 2001
GEORGE Vs. STATE OF KERALA	August 22, 2001
GEORGE Vs. NEW BANK OF INDIA	July 31, 2001
GEORGE JOSEPH Vs. KERALA FINANCIAL CORPORATION	June 28, 2001
GEORGE JOSEPH Vs. STATE OF KERALA	November 28, 2001
GEORGE VARGHESE Vs. STATE OF KERALA	December 4, 2001
GEORGEKUTTY Vs. STATE OF KERALA	October 3, 2001
GIRIJA Vs. DIRECTOR OF INDUSTRIES	May 21, 2001
GIRISH KUMAR K E Vs. SALES TAX APPELLATE ASSISTANT COMMISSIONER	January 17, 2001
GOPALAKRISHNAN Vs. STATE OF KERALA	June 20, 2001
GOPALAKRISHNAN T. V. Vs. CHELLAMMAL	July 6, 2001
GOPALAN NAIR Vs. BHASKARAN	November 28, 2001
GOPINATHAN Vs. RAMAKRISHNAN	June 14, 2001
GOPINATHAN Vs. STATE OF KERALA	May 31, 2001
GOVINDAN Vs. KOOVALASSERI SREE MAHADEVAR KSHETHRAM TRUST	June 22, 2001
GOVINDAN NAIR Vs. JANAKI AMMA	February 6, 2001
GRACEN CHARLES Vs. STATE OF KERALA	July 6, 2001
GRACY Vs. CLEETUS	December 4, 2001
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. HARRISONS MALAYALAM LTD	October 31, 2001
GREATER COCHIN DEVELOPMENT AUTHORITY Vs. VICTORIA XAVIER	February 20, 2001
GWALIOR RAYONS WORKERS ORGANIZATION Vs. STATE OF KERALA	February 7, 2001
H M T EX SERVICE MENS ASSOCIATION Vs. UNION OF INDIA	January 17, 2001
HABEEB MUHAMMED Vs. RAGHAVAN	October 18, 2001
HABEEB MUHAMMEDS Vs. K N RAGHAVAN	October 8, 2001
HARIDAS Vs. STATE OF KERALA	April 11, 2001
HAYARUNNISA Vs. STATE OF KERALA	June 7, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. ASST COMMISSIONER ASSESSMENT	July 31, 2001
HINDUSTAN PETROLEUM CORPORATION LTD Vs. STATE OF KERALA	November 22, 2001
HYDERALI Vs. STATE OF KERALA	February 8, 2001
ILLATHKANDY DEEPAK Vs. ILLATHKANDY VISWANATHAN	September 24, 2001
IN RE STATE OF KERALA Vs. STATE	November 12, 2001
IN RE: VENAD PHARMACEUTICALS AND CHEMICALS LTD. (IN LIQUIDATION) Vs. STATE	April 9, 2001
INCOME TAX OFFICER WARD 1 DIVISION I ERNAKULAM Vs. DIZA HOLDINGS PRIVATE LIMITED	November 16, 2001
INDANA TRADING CO Vs. INTELLIGENCE INSPECTOR	October 31, 2001
INDIA COMMUNITY DEVELOPMENT ACTIONS Vs. STATE OF KERALA	January 4, 2001
INDIAN BANK Vs. BOMBAY HARDWARES and SANITARY STORES	August 23, 2001
INDIAN BANK MATTANCHERRY Vs. M R PRABHU AND SONS	July 6, 2001
INDIAN MOLASSES COMPANY LIMITED Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED	July 13, 2001
INDIAN OIL CORPORATION LTD Vs. ASST COMMISSIONER	November 22, 2001
INDIRA CHANDAN Vs. REGIONAL TRANSPORT OFFICER	January 29, 2001
INDIRA PRIYADARSHINI FORUM AND Vs. STATE OF KERALA	March 30, 2001
INDUCHUDAN Vs. M S JOSEPH	January 2, 2001
INDULEKHA Vs. STATE OF KERALA	March 5, 2001
ITTIYACHAN Vs. M I TOMY	August 9, 2001
J AMBUJAKSHY Vs. STATE OF KERALA	November 28, 2001
J J CONFECTIONERY P LTD Vs. STO	March 2, 2001
J JACOB Vs. REGIONAL TRANSPORT OFFICER	December 19, 2001
JACOB MATHEW Vs. ADANGAM PURATH KALLADA GANGADHARAN NAIR	May 21, 2001
JACOB VARKEY Vs. IDUKKI DISTRICT CO OPERATIVE BANK LIMITED	April 6, 2001
JAIRA Vs. PADMANABHA KAMATH	June 22, 2001
JAISU SHIPPING CO PVT LTD Vs. OIL CORPN OIL MARKETING CORPORTION	July 11, 2001
JAMAL Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	November 9, 2001
JAMES Vs. STATE OF KERALA	February 28, 2001
JAMES Vs. AGRL INCOME TAX AND SALES TAX OFFICER	November 22, 2001
JAMES P J Vs. U O I	December 6, 2001
JAYAKUMAR Vs. HIGH COURT OF KERALA	May 24, 2001
JAYAKUMARI Vs. ISMAIL RAWTHER	May 28, 2001
JAYARAJ ALIAS JAMES Vs. STATE OF KERALA	June 18, 2001
JAYARAJAN Vs. STATE OF KERALA	October 5, 2001
JAYARAM Vs. VIJAYAMMA	August 22, 2001
JEEVAN DIESELS AND ELECTRICALS LTD Vs. SALES TAX INSPECTOR SALES TAX CHECK POST WALAYAR	November 29, 2001
JESSY Vs. STATE OF KERALA	November 5, 2001
JIMMY LIGHT C JOYS Vs. MAHATMA GANDHI UNIVERSITY	July 24, 2001
JINTO TRADERS Vs. DISTRICT COLLECTOR THRISSUR	January 24, 2001
JNANA PRAKASAM Vs. NATARJAN	November 16, 2001
JOJI Vs. JOINT DIRECTOR OF PUBLIC INSTRUCTION	March 20, 2001
JOJI C JOHN Vs. UNION OF INDIA	December 4, 2001
JOJO Vs. EXECUTIVE OFFICER	July 23, 2001
JOJO FROZEN FOODS LTD Vs. STATE OF KERALA	July 25, 2001
JOJO FROZEN FOODS LTD Vs. STATE OF KERALA	August 7, 2001
JOSE Vs. KOMALAVALLY	October 29, 2001
JOSE ALIAS THOMAS Vs. STATE OF KERALA	June 15, 2001
JOSE KUTTIANI Vs. STATE OF KERALA	July 31, 2001
JOSEPH Vs. OFFICIAL LIQUIDATOR	July 13, 2001
JOSEPH Vs. RENT CONTROLLER	June 18, 2001
JOSEPH Vs. STATE OF KERALA	November 20, 2001
JOSEPH ALIAS JOSE Vs. GULAM GASOOL	November 21, 2001
JOSEPH JOHN Vs. JOSEPH	August 3, 2001
JOSEPH SAPHIA Vs. DIRECTOR OF PUBLIC INSTRUCTION	July 2, 2001
JOSEPH ZACHARIAS Vs. KERALA PUBLIC SERVICE COMMISSION	June 21, 2001
JOY THOMAS Vs. STATE OF KERALA	June 18, 2001
JOY THOMAS Vs. STATE OF KERALA	June 1, 2001
K A PHILIP Vs. SUSAN JACOB	February 26, 2001
K AJEESH KUMAR Vs. UNIVERSITY OF KERALA	December 21, 2001
K ESHAQUE Vs. SUB REGISTRAR KOZHIKODE	October 15, 2001
K J DENNIS Vs. OFFICIAL LIQUIDATOR KOCHI	July 18, 2001
K K RAJAN Vs. DIRECTOR GENERAL	November 7, 2001
K K RAVINDRAN Vs. K K JANARDHANAN	June 19, 2001
K KUNHIKANNAN NAMBIAR Vs. GOVERNMENT OF KERALA	December 24, 2001
K L D AND M M BOARD LTD Vs. ACHUTHAN	February 15, 2001
K MAHIN UDMA Vs. COMMISSIONER OF INCOME TAX	February 14, 2001
K MALLIKA Vs. MANAGER RAMAGURU U P SCHOOL ANDOTHERS	October 11, 2001
K MOIDEENKUTTY HAJI Vs. SUPERINTENDING ENGINEER P W D	January 5, 2001
K MUHAMMED Vs. K SUKUMARAN	January 11, 2001
K MUSTHAFA Vs. STATE OF KERALA	January 12, 2001
K N KRISHNAN Vs. K N NARAYANAN	December 18, 2001
K N NATARAJAN Vs. SASIDHARAN	November 20, 2001
K N SREENIVASAN Vs. ASSISTANT EXCISE COMMISSIONER ERNAKULAM	November 13, 2001
K N VENKATESWARAN Vs. GOVERNMENT OF INDIA	December 3, 2001
K NALINI Vs. COMMISSIONER OF INCOME TAX	August 1, 2001
K O VARKEY Vs. STATE OF KERALA	July 20, 2001
K OMANAKUTTAN PILLAI Vs. MANAGING DIRECTOR	June 1, 2001
K P AZZEZ Vs. PULPALLY GRAMA PANCHAYAT	December 5, 2001
K P JANAKI AMMA Vs. STATE OF KERALA	February 19, 2001
K P KOMALAM Vs. MOHAMMED	August 9, 2001
K P PRATHAPACHANDRAN NAIR Vs. DIRECTOR OF FISHERIES	November 1, 2001
K P SALEEM Vs. STATE OF KERALA	August 3, 2001
K PRABHAKARAN Vs. P JAYARAJAN	October 5, 2001
K RAVINDRAN NAIR Vs. STATE OF KERALA	June 13, 2001
K SANTHAMMA Vs. RAHMATH	May 21, 2001
K SULOCHANA Vs. HIGH COURT OF KERALA	May 31, 2001
K THANKAMANI AND Vs. INSPECTOR GENERAL OF POLICE KOZHIKODE	September 5, 2001
K V ASHARAFF Vs. STATE OF KERALA	March 1, 2001
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX	June 15, 2001
K VENUGOPAL Vs. STATE OF KERALA	November 2, 2001
KADER ALIAS KADER BABU Vs. STATE OF KERALA	March 21, 2001
KADIR Vs. STATE OF KERALAAND ANOTHER	October 12, 2001
KALOOR JOSEPH Vs. STATE OF KERALA	December 12, 2001
KALPANA LAMPS AND COMPONENTS LTD Vs. STATE OF KERALA	April 6, 2001
KAMALA DEVI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.	October 19, 2001
KAMALAKSHI AMMA Vs. KARTHYAYANI AMMA	April 10, 2001
KAREEM Vs. STATE OF KERALA	October 1, 2001
KARTHIKEYAN Vs. STATE OF KERALA	December 21, 2001
KARTHYAYANI, W/O. LATE NARAYANAN Vs. PREMAN, SON OF KUNJAN,	April 11, 2001
KECIYO COCONUT OILS PVT LTD Vs. STATE OF KERALA	September 26, 2001
KEERAMPARA GRAMA PANCHAYATH Vs. STATE OF KERALA	February 22, 2001
KERALA BADMINTON ASSOCIATION Vs. IDUKKI BADMINTON ASSOCIATION	July 26, 2001
KERALA BUILDERS FORUM Vs. STATE OF KERALA	October 23, 2001
KERALA ELECTRICALS AND A E CO LTD Vs. DISTRICT LABOUR OFFICER	July 31, 2001
KERALA EX SERVICEMENS WELFARE SOCIETY Vs. KOZHIKODE DIESEL POWER PROJECT	June 20, 2001
KERALA HIDES AND SKINS Vs. STATE OF KERALA	October 4, 2001
KERALA MOTOR TRANS WORKERS WELFARE FUND BOARD Vs. GOVERNMENT OF KERALA	January 30, 2001
KERALA RUBBER AND RECLAIMS LTD Vs. STATE OF KERALA	August 1, 2001
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. SHAHAL HASSAN MUSALIAR	September 27, 2001
KERALA STATE CIVIL SUPPLIES CORPORATION Vs. MURALEEDHARAN	April 6, 2001
KERALA STATE TRANSPORT EMPLOYEES ASSOCIATION CITU Vs. STATE OF KERALA	August 20, 2001
KERALA WATER AUTHORITY Vs. K J AUGUSTINE	October 3, 2001
KESAVAN Vs. STATE OF KERALA	December 13, 2001
KESAVAN NAIR Vs. DIRECTOR OF HEALTH SERVICES	June 25, 2001
KHAIRUNNISA Vs. G SARALA	November 19, 2001
KHANNA Vs. A. TOSH AND SONS INDIA LTD.	November 1, 2001
KISHORE KUMAR ALIAS KISHORE Vs. STATE OF KERALA	January 24, 2001
KIZHATHADIYOOR SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA	June 26, 2001
KOCHUKUTTY Vs. RAMAN	September 26, 2001
KODUNGALLUR KALLUCHETHU VYAVASAYA Vs. ASSISTANT EXCISE COMMISSIONER	July 9, 2001
KOMALAM Vs. R T A ERNAKULAM	November 6, 2001
KOMALAVALLI AMMA Vs. AMBIKADEVI	February 6, 2001
KOZHENCHERRY GRAMA PANCHAYAT Vs. MARIAMMA CHACKO	February 6, 2001
KPSC Vs. SHANIL KUMAR	December 18, 2001
KRISHNAN Vs. STATE OF KERALA	December 7, 2001
KRISHNAN THAMPI Vs. SANKARADAS	December 21, 2001
KRISHNANLAL AND CO Vs. STATE OF KERALA	March 12, 2001
KRISHNAPILLAI Vs. JIJI THOMAS	February 15, 2001
KUMARAN Vs. JOSE	March 14, 2001
KUMARI Vs. SANKARA RAMAN	May 23, 2001
KUNHAMBU Vs. GEETHA	January 12, 2001
KUNHIKANNAN Vs. AMBU	June 19, 2001
KUNJIKUTTIAMMA Vs. KUNJIKUTTIAMMA	February 5, 2001
KUNJOONJAMMA DANIEL Vs. KERALA STATE ELECTRICITY BOARD	January 16, 2001
KUNJUNNI JANARDHANAN Vs. KUNJUNNI BHASKARAN	March 2, 2001
KUNNAMKULAM BOOK COMPANY Vs. STATE OF KERALA	March 5, 2001
KUNNAMKULAM BOOK COMPANY Vs. STATE OF XERALA	February 6, 2001
KURIAN VARKEY ALIAS JOSHY Vs. BOSE ABRAHAM	September 5, 2001
KUTTAN PILLAI Vs. STATE OF KERALA	March 22, 2001
KUTTAPPAN Vs. C K KESHAVAN	July 3, 2001
KUTTAPPAN Vs. VIJAYAMMA	August 24, 2001
KUTTAPPAN V R KOTTAYAM Vs. STATE BANK OF TRAVANCORE	October 12, 2001
KUTTY NANU Vs. STATE OF KERALA	August 21, 2001
KWALITY COCOA PRODUCTS Vs. STATE OF KERALA	October 31, 2001
LAWRENCE Vs. RAMACHANDRAN	November 12, 2001
LENY SAJU Vs. SALES TAX OFFICER	January 25, 2001
LIFE INSURANCE CORPORATION OF INDIA Vs. INDUSTRIAL TRIBUNAL	July 30, 2001
LINI MOHAN JOHN Vs. MOHAN JOHN	March 13, 2001
LORD KRISHNA BANK LTD. Vs. T.B. REGHURAMAN	February 14, 2001
M A ABDULLA Vs. ASSISTANT EXECUTIVE ENGINEER KSEB	October 18, 2001
M G VINOD Vs. CHIEF WELFARE FUND INSPECTOR	October 24, 2001
M GOPAKUMAR Vs. POSTMASTER GENERAL	September 14, 2001
M K GOURIKUTTY Vs. M K RAGHAVAN	August 8, 2001
M K SANOO Vs. STATE OF KERALA	August 10, 2001
M M RAJAPPAN Vs. R VASUDEVAN NAIR	March 31, 2001
M NANU Vs. K C JOSEPH	November 22, 2001
M P KRISHNAN Vs. DEPUTY DIRECTOR OF EDUCATION KANNUR	December 3, 2001
M SELVI Vs. GENERAL MANAGER	July 13, 2001
M T JAMES Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER ADIMALI	November 22, 2001
MADAMBATH ROHINI Vs. DEVI	December 18, 2001
MADRAS CREDIT AND INVESTMENTS LTD Vs. STATE OF KERALA	November 22, 2001
MALABAR PALACE Vs. KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION	October 9, 2001
MALAPPURAM DISTRICT CO OPERATIVE BANK LTD Vs. MALAPPURAM DISTRICT CO OPERATIVE BANK EMPLOYEES WELFARE FUND COMMITTEE	March 1, 2001
MAMMU Vs. GEORGE AUGUSTUS PAPPALI	June 20, 2001
MANAGER ST MARY S HIGH SCHOOL KANDANADU Vs. BEJI ABRAHAM	December 21, 2001
MANAGER V P S HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA	November 15, 2001
MANI Vs. CHANDRASEKHARAN	June 29, 2001
MANICHAN Vs. STATE OF KERALA	February 7, 2001
MANOHARAN Vs. EZHOME GRAMA PANCHAYAT	February 26, 2001
MANOHARAN Vs. DIRECTOR GENERAL OF POLICE	August 23, 2001
MARAKKAR Vs. STATE OF KERALA	September 28, 2001
MARY Vs. A E O	June 13, 2001
MARY ANTONY Vs. STATE OF KERALA	February 28, 2001
MARY MATHEW Vs. STATE OF KERALA	November 5, 2001
MARY MICHAEL Vs. TALUK LAND BOARD	June 19, 2001
MAS STORAGE SYSTEMS (P) LTD Vs. STATE OF KERALA	March 21, 2001
MAS STORAGE SYSTEMS P LTD Vs. STATE OF KERALA	March 27, 2001
MATHEVAN GANGADHARAN Vs. VIJAYAN	June 5, 2001
MATHEW Vs. NADUKKARA AGRO PROCESSING CO LTD	June 22, 2001
MATHEW Vs. MAHATMA GANDHI UNIVERSITY	February 26, 2001
MEENA KURUVILLA Vs. HIGH COURT OF KERALA	August 13, 2001
MEHABOOB BEEVI Vs. TALUK LAND BOARD	November 23, 2001
METALEX AGENCIES Vs. STATE OF KERALA	January 31, 2001
MOHAMMED Vs. COCHIN PORT TRUST	July 6, 2001
MOHAMMED KUNHI Vs. EXECUTIVE ENGINEER	September 11, 2001
MOHANDAS Vs. STATE OF KERALA	May 24, 2001
MOHANDAS Vs. STATE OF KERALA	November 27, 2001
MOIDEENKOYA R Vs. SAROJINI	November 20, 2001
MOOSA Vs. STATE OF KERALA	November 22, 2001
MOTHER DELPHINE MARY Vs. STATE OF KERALA	October 24, 2001
MUHAMMED Vs. RONIYA KURIES AND MONEY LENDERS P LTD	February 14, 2001
MUHAMMED Vs. VELYUDHAN	January 9, 2001
MUHAMMED KUNJU MEERA SAHIB Vs. LANCILAD P GOMEZ	June 7, 2001
MURALEEDHARAN Vs. STATE OF KERALA	May 21, 2001
MURALI PURUSHOTHAMAN Vs. STATE OF KERALA	November 23, 2001
MURALI VENGATH Vs. RETURNING OFFICER	March 2, 2001
MUSTHAFA UMMER Vs. APPROPRIATE AUTHORITY	January 5, 2001
MUSTHAFA UMMER Vs. APPROPRIATE AUTHORITY	November 30, 2001
MUSTHAFA V.K. Vs. THE DISTT. REGISTRAR (GENERAL) AND ANR.	March 27, 2001
MUTHOOTTU MINI KURIES Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 2, 2001
MUTHUKOYA THANGAL Vs. SAYED MUHAMMED KOYA	July 24, 2001
N ALAVI Vs. STATE OF KERALA	December 20, 2001
N APPUKUTTAN NAIR Vs. STATE OF KERALA	November 27, 2001
N CHANDRASEKHARAN NAIR Vs. KALLIANI AMMA GOMATHI AMMA	January 30, 2001
N E VARGHESE Vs. STATE OF KERALA	July 27, 2001
N KRISHNA PANICKER Vs. STATE OF KERALA	November 22, 2001
N NARAYANI AMMAL Vs. P SANJEEV	June 21, 2001
N PUSHPANGADAN Vs. STATE OF KERALA	October 12, 2001
N R KAMALA DEVI Vs. KERALA STATE FINANCIAL ENTERPRISES LTD	October 19, 2001
NABEESA MUNDOLI Vs. STATE OF KERALA	February 16, 2001
NAFEESU Vs. COMPETENT AUTHORITY	January 22, 2001
NALINI Vs. STATE OF KERALA	April 11, 2001
NANDAGOPALAN Vs. DISTRICT COLLECTOR IDUKKI	July 4, 2001
NARANI STORES Vs. STATE OF KERALA	March 26, 2001
NARAYANAN Vs. MANAGER S D COLLEGE	September 12, 2001
NARAYANAN NAIR Vs. STATE OF KERALA	April 5, 2001
NATIONAL INSURANCE CO LTD Vs. MADHUSOODHANAN	April 11, 2001
NATIONAL INSURANCE CO LTD Vs. P SANTHA ANDOTHERS	October 11, 2001
NATIONAL INSURANCE COMPANY Vs. SEEMA MALHOTRA	February 20, 2001
NATIONAL INSURANCE COMPANY LTD Vs. SURESH BABU	September 11, 2001
NEELAKANDAN NAMBOOTHIRI Vs. STATE OF KERALA	February 9, 2001
NELSON Vs. MANAGING DIRECTOR K S R T C THIRUVANANTHAPURAM	December 20, 2001
NELSON Vs. M. D. , KSRTC	January 20, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRAN	September 19, 2001
NEW INDIA ASSURANCE CO LTD Vs. RAGHU	July 25, 2001
NEW INDIA ASSURANCE CO LTD Vs. V K SRAJU	July 25, 2001
NEW INDIA ASSURANCE CO. LTD Vs. SULOCHANAT	October 4, 2001
NOORUDEEN Vs. JANAB P O J LEBBA	January 17, 2001
NPR FINANCE LTD Vs. STATE OF KERALA	December 21, 2001
NURUL HUDA Vs. ABOOBACKER	April 6, 2001
O T PADMANABHAN NAMBIAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	December 11, 2001
ORIENTAL INSURANCE CO Vs. ANANDA PAI	November 21, 2001
ORIENTAL INSURANCE CO LTD Vs. NARAYANAN	July 6, 2001
ORIENTAL INSURANCE CO LTD Vs. MOHAMMED	November 23, 2001
P AISHA POTTY Vs. R O KOLLAM DISTRICT PANCHAYATH	October 18, 2001
P G MATHEW Vs. KERALA STATE TRANSPORT EMPLOYEES ASSOCN CITU	August 20, 2001
P J SEBASTIAN Vs. STATE OF KERALA	November 5, 2001
P K ABDULLA Vs. STATE OF KERALA	August 7, 2001
P K KURIAN Vs. R SANKARA RAMAN	May 23, 2001
P M IBRAHIM Vs. ADDITIONAL SALES TAX OFFICER FIRST CIRCLE	October 18, 2001
P MOHANDAS Vs. SECRETARY TO THE GOVT OF KERALA	May 24, 2001
P MURALEEDHARAN Vs. STATE OF KERALA	December 11, 2001
P N SUBHASH CHANDRAN Vs. GURUVAYOOR DEVASWOM	December 20, 2001
P NALLA THAMPY THERA Vs. SECRETARY	October 29, 2001
P P SOSAMMA Vs. MANAGER CUM HEAD MISTRESS	January 4, 2001
P RAGHUTHAMAN Vs. STATE OF KERALA	August 24, 2001
P T RAJAN Vs. T P M SAHIR	October 24, 2001
P T XAVIER Vs. LUCY V PAPALY	November 15, 2001
P V BALAN NAIR Vs. SUPERINTENDENT OF POST OFFICES, THALASSERY	February 20, 2001
P V R KUTTY MENON Vs. STATE OF KERALA	November 1, 2001
P V SUBRAMANYAN Vs. V K KUNCHU	December 21, 2001
P V VARGHESE Vs. ADDITIONAL SALES TAX OFFICER	August 14, 2001
P VAIRAVAN Vs. JOINT REGIONAL TRANSPORT OFFICER ATTINGAL	June 8, 2001
P.K. PARAMESWARAN PILLAI Vs. THE PRESIDING OFFICER, LABOUR COURT, ERNAKULAM AND ANOTHER	June 27, 2001
PADMANABHAN NAMBOODIRIPAD Vs. COCHIN DEVASWOM BOARD	July 4, 2001
PALLATHUMPADIKKAL RAYANKUTTY Vs. SAIDALAVI	March 14, 2001
PAPPOO Vs. MARYKUTTY JOSEPH	February 28, 2001
PARAMESWARAN Vs. CHIEF WELFARE FUND INSPECTOR	June 15, 2001
PARAMU Vs. BALAN	October 4, 2001
PARVATHY Vs. SUPERINTENDENT CORPORATION RELIEF CENTRE	November 2, 2001
PAUL K MATHEW Vs. MAHATMA GANDHI UNIVERSITY	November 7, 2001
PAULOSE Vs. STATE OF KERALA	January 25, 2001
PERIYAR LATEX LTD Vs. STATE OF KERALA	November 23, 2001
PEROONHAYIL RAMOTTY Vs. CHERUVATH GANGADHARAN	March 28, 2001
PEROONHAYIL REMOTTY Vs. CHERUVATH GANGADHARAN	March 26, 2001
PETER MATHEW Vs. BETTY JOHN	August 10, 2001
PHILIPOISE Vs. STATE BANK OF HYDERABAD	July 5, 2001
PHILOMINA Vs. BABU VARGHESE	May 25, 2001
PHILOMINA C JACOB Vs. STATE OF KERALA	December 13, 2001
PIONEER SHOPPING COMPLEX (P) LTD Vs. PIONEER TOWERS OWNERS ASSOCIATION	March 19, 2001
POKKER HAJI Vs. STATE OF KERALA	January 31, 2001
POLAKULATH TOURIST HOME Vs. STATE OF KERALA	February 26, 2001
POLAKULATH WINES Vs. STATE OF KERALA	March 5, 2001
POPULAR AUTOMOBILES Vs. G K CHAMI	February 1, 2001
POPULAR AUTOMOBILES Vs. STATE OF KERALA	December 7, 2001
POST AND TELEGRAPH DEPARTMENT TRIVANDRUM Vs. A SARADA	October 19, 2001
POTTEKKADU SURESH Vs. STATE OF KERALA	June 15, 2001
PRABHA G NAIR Vs. MOHANAN	November 28, 2001
PRABHAKARAN NAIR Vs. PREETHY P NAIR	January 10, 2001
PRADEEP V B Vs. JOSEPH ZACHARIAS	October 1, 2001
PRATHEESH FUELS Vs. INDIAN OIL CORPORATION LTD	August 1, 2001
PRATHEESH FUELS Vs. INDIAN OIL CORPORATION LTD	December 19, 2001
PRAVEEN MENON Vs. AJITHA K PILLAI	July 17, 2001
PRIMA AGRO PRODUCTS LTD Vs. UNION OF INDIA	April 10, 2001
PRINCIPAL COLLEGE OF ENGINEERING TRIVANDRUM Vs. P S ANOOP	December 3, 2001
PRINCIPAL R E C CALICUTANDOTHERS Vs. C B SURESH BABU ANDANOTHER	November 28, 2001
PRINCIPAL S B COLLEGE Vs. THOMAS	April 11, 2001
PROTECH APPLIANCES PVT LTD Vs. ASST COMMISSIONER	October 19, 2001
PUDUKKAD SERVICE CO OP BANK Vs. SREEKUMAR	December 21, 2001
PUSHKARAN Vs. STATE OF KERALA	November 5, 2001
R MOHANDAS Vs. M JAYARAJAN	July 3, 2001
RADHAKRISHNA PANICKER Vs. STATE OF KERALA	September 14, 2001
RADHAMONY AMMA Vs. STATE OF KERALA	March 30, 2001
RAGHAVA KURUP Vs. STATE OF KERALA	January 11, 2001
RAGHAVAN Vs. R T O KOLLAM	March 28, 2001
RAGHUNATHAN Vs. STATE OF KERALA	October 12, 2001
RAHIM BAKER Vs. SUB REGISTRAR	August 7, 2001
RAHUL TOM Vs. K S R T C	August 20, 2001
RAJ MOHAN Vs. SECRETARY TO GOVERNMENT	October 4, 2001
RAJAM Vs. STATE OF KERALA	November 21, 2001
RAJAMMA Vs. BISWAJITH	October 8, 2001
RAJAMMA Vs. STATE OF KERALA	January 19, 2001
RAJAN MOHANAN Vs. DIVAKARAN	October 19, 2001
RAJEESH P U PUTHUVALNIKATHU Vs. UNION OF INDIA	December 20, 2001
RAJENDRAN Vs. JOSE	August 20, 2001
RAJINI Vs. SALES TAX INSPECTOR	April 20, 2001
RAMACHANDRAN Vs. KALLIANIKUTTY AMMA	July 25, 2001
RAMAKRISHNAN Vs. STATE OF KERALA	March 20, 2001
RAMAN PILLAI KRISHNAN PILLAI Vs. KUMARAN PARAMESWARAN	December 6, 2001
RAMOTTY Vs. GANGADHARAN	March 26, 2001
RANGANATHAN Vs. UNION OF INDIA	June 22, 2001
RANI Vs. SASIDHARAN	January 31, 2001
RAPPAI Vs. GROUP COMMANDANT C I S F	September 14, 2001
RASIYA Vs. STATE OF KERALA	February 5, 2001
RATHEE DEVI Vs. STATE OF KERALA	October 16, 2001
RAVEENDRAN Vs. SREE NARAYANA COLLEGE	September 28, 2001
RAVEENDRAN NAIR Vs. STATE OF KERALA	July 5, 2001
RAVEENDRANATHAN Vs. STATE OF KERALA	November 28, 2001
RAVINDRAN Vs. JOSEPH	August 1, 2001
RAVIPURAM BHAJANA SANGHAM Vs. COCHIN DEVASWOM BOARD	October 24, 2001
RAY JOHN VARGHESE Vs. STATE OF KERALA	October 1, 2001
REGIONAL DIRECTOR E S I CORPN Vs. CANNANORE SPINNING AND WEAVING MILLS	September 13, 2001
REGL DIR E S I C Vs. VEERAN KUTTY A V	June 1, 2001
REJI C MONCY Vs. LISSA K JACOB	January 2, 2001
REMANIKA SILKS P LTD Vs. STATE	July 23, 2001
ROY JACOB Vs. STATE OF KERALA	June 7, 2001
RUBBERIND ENTERPRISES Vs. STATE OF KERALA	August 20, 2001
S N COLLEGE Vs. N RAVEENDRAN	October 24, 2001
S PHILIPOSE Vs. STATE OF KERALA	December 12, 2001
S PUSHPARAJ Vs. KERALA WATER AUTHORITY	November 12, 2001
S R BALAKRISHNAN Vs. YAKOOB	February 14, 2001
SABHARI SYNDICATE Vs. CATHOLIC SYRIAN BANK LTD	February 7, 2001
SADANANDA BHAT Vs. MANIKYA VADIYAR	August 16, 2001
SADANANDAN Vs. UNIVERSITY OF CALICUT	June 27, 2001
SADANANDAN Vs. PRADEEPAN	May 25, 2001
SADASIVAN Vs. STATE OF KERALA	January 8, 2001
SAINABA Vs. SULABHA	March 30, 2001
SAINABI Vs. ABOOBACKERKOYA	May 30, 2001
SAJEEV RAJ Vs. P.K. MANMADHAN KARTHA AND ANR.	January 11, 2001
SALIM Vs. DEPUTY SUPERINTENDENT OF POLICE	July 6, 2001
SAMUEL JOHN Vs. STATE OF KERALA	November 9, 2001
SANGEETHA L Vs. COMMR OF POLICE KOCHI	September 24, 2001
SANKARANARAYANAN Vs. CHARUMATHI	January 2, 2001
SANTHAMMA Vs. RAHMATH	May 1, 2001
SANTHOSH KUMAR Vs. INDIRA MOHANDAS	August 3, 2001
SARA UMMA Vs. MOIDEEN	January 16, 2001
SARAMMA Vs. MATHEWS	February 12, 2001
SARAMMA JOSEPH Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION A DEPT GOVERNMENT OF KERALA	July 10, 2001
SARASWATHY NAIR Vs. UNION OF INDIA	May 22, 2001
SAROJA Vs. V JANARDHANAN	June 15, 2001
SAROJAM Vs. PANKAJAKSHY AMMA	August 5, 2001
SAROJINI Vs. PONNUTTY	March 13, 2001
SASI Vs. STATE OF KERALA	August 21, 2001
SASIKALA Vs. VRINDHA	March 16, 2001
SASIKUMAR Vs. TRAVANCORE DEVASWOM BOARD	March 29, 2001
SATHEESH Vs. PUBLIC SERVICE COMMISSION	October 19, 2001
SATHI Vs. NANU GOPALAN	September 26, 2001
SATHYASEELAN Vs. MADHAVAN KALANADHAN	October 23, 2001
SEBASTIAN G Vs. STATE OF KERALA	December 18, 2001
SEBASTIAN JAYASEELAN Vs. REVATHY ENTERPRISES	January 17, 2001
SECRETARY K S E B Vs. MADHUKUMAR	November 27, 2001
SECRETARY TO GOVERNMENT, DEPTT. OF TOURISM, THIRUVANANTHAPURAM AND OTHERS Vs. C. I. VALSALAN	November 26, 2001
SEENA Vs. UNITED INDIA INSURANCE CO LTD	September 28, 2001
SELY Vs. STATE OF KERALA	November 16, 2001
SHAJAN T I Vs. BINY MATHEW	April 10, 2001
SHAJI Vs. STATE	February 12, 2001
SHANAVAS Vs. STATE OF KERALA	July 6, 2001
SHARMILA Vs. SUBHADRA	January 22, 2001
SHEEBA, A. K. Vs. STATE OF KERALA	December 21, 2001
SHEEIA Vs. PRINCIPAL SECRETARY	October 8, 2001
SHERLY THOMAS Vs. JOHNY	November 29, 2001
SHRI SUKUMAR N OOMMEN Vs. UNION OF INDIA	September 24, 2001
SIEMENS LTD Vs. STATE OF KERALA	January 9, 2001
SIEMENTS LTD Vs. STATE OF KERALA	June 13, 2001
SINDHU Vs. KERALA PUBLIC SERVICE COMMISSION	June 21, 2001
SIRAJUDHEEN Vs. KERALA PUBLIC SERVICE COMMISSION	April 11, 2001
SIVA KUMAR K S Vs. P SREEKUMAR	December 14, 2001
SIVANANDAN Vs. DIVISIONAL RAILWAY MANAGER COMMERCIAL	June 12, 2001
SIVASANKARAN NAIR Vs. STATE OF KERALA	March 9, 2001
SOBHA MOHAN KUMAR Vs. NATIONAL INSURANCE CO LTD	November 6, 2001
SOMASUNDARAM Vs. P CHANDRA BOSE	March 15, 2001
SOUMINI Vs. STATE OF KERALA	June 14, 2001
SOURN CABLE AND ENGINEERING WORKS Vs. STATE OF KERALA	December 19, 2001
SPECIAL TAHSILDAR LA Vs. MELATH CHATHUKUTTY NAIR	October 10, 2001
SR CLETA Vs. STATE OF KERALA	March 8, 2001
SREE NARAYANA EDUCATIONAL AND CULTURAL TRUST Vs. ASSISTANT LABOUR OFFICER	June 29, 2001
SREEDEVI VIJAYAN Vs. STATE BANK OF TRAVANCORE	February 28, 2001
SREEDHARAN Vs. UNION OF INDIA	October 22, 2001
SREERAGAN Vs. STATE OF KERALA	March 2, 2001
ST JOHNS JACOBITE SYRIAN CHURCH Vs. FR JOHN	June 12, 2001
ST JOSEPH S HOSPITAL KARUVANCHAL Vs. JIMMY P K	March 20, 2001
ST. MARYS CHURCH Vs. SAJU	March 28, 2001
STANLEY Vs. STATE OF KERALA	November 7, 2001
STATE Vs. VELAYUDHAN	January 9, 2001
STATE BANK OF INDIA Vs. ANTONY	February 16, 2001
STATE OF KERALA Vs. ABDUL RASAK ALIAS SRANK	February 9, 2001
STATE OF KERALA Vs. I T C LIMITED	June 18, 2001
STATE OF KERALA Vs. K SUDHAKARAN	July 3, 2001
STATE OF KERALA Vs. KIRIYAN VARGHESE DIED	May 30, 2001
STATE OF KERALA Vs. DEEPAK P SHAH	March 28, 2001
STATE OF KERALA Vs. SREEKUMAR	April 6, 2001
STATE OF KERALA Vs. VENUGOPAL	November 22, 2001
STATE OF KERALA Vs. SALES TAX APPELLATE TRIBUNAL KOZHIKODE BENCH	November 20, 2001
STATE OF KERALA Vs. BHARGAVI RAGHAVAN	October 24, 2001
STATE OF KERALA Vs. SUSEELAN PILLAI	October 23, 2001
STATE OF KERALA Vs. ESODAYAMMA	October 9, 2001
STATE OF KERALA Vs. SHAHAL HASSAN MUSALIAR	September 27, 2001
STATE OF KERALA Vs. ARUN VALENCHARY	September 18, 2001
STATE OF KERALA Vs. MARY JOSEPH	July 27, 2001
STATE OF KERALA Vs. SIVASANKARAN NAIR	July 13, 2001
STATE OF KERALA Vs. V P ARUMUGHAN	December 21, 2001
STATE OF KERALA Vs. M T ABOOBACKER	December 19, 2001
STATE OF KERALA Vs. V MANMADHAN NAIR	December 21, 2001
STATE OF KERALA Vs. JYOTHI S S	December 21, 2001
STATE OF KERALA Vs. ANIL	December 21, 2001
STATE OF KERALA Vs. SWARNAPPARI	November 22, 2001
STATE OF KERALA Vs. RENJITH	October 8, 2001
STATE OF KERALA Vs. ANANTHANARAYANA BHAT	January 10, 2001
STATE OF KERALA Vs. PADMANABHAN	September 28, 2001
STATE OF KERALA Vs. ARUMUGAN	December 21, 2001
STATE OF KERALA Vs. K. M. IDDINKUNHI	December 18, 2001
STATE OF KERALAS Vs. P GANGADHARAN PILLAI	November 13, 2001
SUBASH Vs. STATE OF KERALA	January 25, 2001
SUBASH CHANDRA BABU Vs. SURESH KUMAR	March 21, 2001
SUBASH V. R. Vs. PRABHAVATHY GEETHA	January 18, 2001
SUBIR BISWAS Vs. DIVISIONAL INSPECTOR OF POLICE	July 5, 2001
SUDIR Vs. STATE OF M P	February 2, 2001
SULAIMAN PILLAI Vs. STATE OF KERALA	September 6, 2001
SUMI JOHNSON Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS	September 25, 2001
SUNIL Vs. STATE OF KERALA	September 24, 2001
SUNIL K Vs. STATE OF KERALA	November 6, 2001
SUNNY REBEIRO Vs. QUEROBIN REBEIRO	November 20, 2001
SUPERSONIC INDUSTRIAL COMPLEX Vs. DEPUTY COMMISSIONER OF SALES TAX LAW ERNAKULAM	October 11, 2001
SURABHI STEELS PVT LTD Vs. STATE OF KERALA	April 5, 2001
SURENDRAN Vs. VASUDEVAN ACHARY RADHAKRISHAN	February 15, 2001
SURENDRAN Vs. KERALA PUBLIC SERVICE COMMISSION	December 21, 2001
SURENDRANATHA MENON Vs. STATE OF KERALA	December 4, 2001
SURESH KUMAR Vs. STATE OF KERALA	August 17, 2001
SURESHKUMAR Vs. KSRTC	November 7, 2001
SUSEELAN Vs. STATE OF KERALA	December 3, 2001
SYED MEERA LEVAI Vs. ASST COLLECTOR	December 4, 2001
T A AHAMMED KABEER Vs. A A AZEEZ	September 13, 2001
T C MADHAVA KURUP Vs. T MADHAVA KURUP	June 29, 2001
T C ROY Vs. SRI FRANCIS	September 6, 2001
T C ROY Vs. DIVISIONAL MANAGER	November 1, 2001
T J EDWARD Vs. C A VICTOR IMMANUEL	October 29, 2001
T K RAJU Vs. CHAIRMAN and M D BHARAT PETROLEUM CORPN	December 21, 2001
T M JACOB Vs. STATE OF KERALA	February 23, 2001
T P ABOO Vs. DISTRICT COLLECTOR KANNUR	January 25, 2001
T PRADEEP Vs. STATE OF KERALA	November 9, 2001
T S JOHN Vs. JOSEPH M PUTHUSSERY	October 14, 2001
T S JOHN Vs. JOSEPH M PUTHUSSERY	October 4, 2001
TATA TEA LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE	December 4, 2001
TELLUS MON WIL Vs. REGISTRAR HIGH COURT OF KERALA	August 10, 2001
TENET HOMES AND RESORTS PRIVATE LIMITED ERNAKULAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY	January 2, 2001
THANKA Vs. STATE OF KERALA	September 20, 2001
THANKAMANI Vs. PRABHAKARAN	February 1, 2001
THANKAMMA Vs. EZHUMATTUR GRAMA PANCHAYAT	June 11, 2001
THANKAMONI Vs. UNIVERSITY OF KERALA	July 11, 2001
THODUPUZHA TALUK CO OP MARKETING SOCIETY Vs. JOINT REGISTRAR OF CO OP SOCIETIES	December 12, 2001
THODUPUZHA TALUK KALLUCHETHU THOZHILALI SAHAKARANA SANGAM Vs. STATE OF KERALA	July 11, 2001
THOMAS Vs. ANTONY	August 14, 2001
THOMAS Vs. TOMY MATHEW	June 22, 2001
THOPRAMKUDY S. C. B. LTD Vs. ASST. REGISTRAR OF COOP. SOCIETIES	September 14, 2001
THRESSIAMMA Vs. SEBASTIAN MATHEW	August 9, 2001
TOMKOS ENGINEER and CONTRACTORS Vs. UNION OF INDIA	December 13, 2001
TOMY Vs. UNION OF INDIA	June 1, 2001
TOWN INVESTMENTS Vs. SUBRAMANIAN	September 25, 2001
TOWN INVESTMENTS Vs. SUBRAMANIAN	October 31, 2001
TRIPOONITHURA HANDLOOM WEAVERS COOP. SOCIETY LTD Vs. RATNA KUMAR	February 14, 2001
TRIVANDRUM CO OP URBAN BANK LTD Vs. R MOHAN KUMAR	October 11, 2001
TRIVANDRUM DISTRICT HEADLOAD WORKERS UNIONS Vs. DISTRICT LABOUR OFFICER	September 6, 2001
UCO BANK Vs. REGISTRAR DEBT RECOVERY TRIBUNAL	June 13, 2001
UCO BANK Vs. DEBT RECOVERY TRIBUNAL, ERNAKULAM	January 13, 2001
UDAYAKUMAR Vs. STATE OF KERALA	July 10, 2001
UDAYAKUMAR Vs. SUPERIENTENDENT OF POLICE	November 22, 2001
UDEY PYROCABLE PVT LTD Vs. FEDO	June 28, 2001
UMA ANDARJANAM Vs. NEELAKANDAN NAMBOODIRI	March 20, 2001
UMINER Vs. KERALA STATE ROAD TRANSPORT CORPORATION	August 2, 2001
UNI SAN PHARMACEUTICALS Vs. UNION OF INDIA	April 9, 2001
UNION OF INDIA Vs. LONAN BENJAMIN	November 1, 2001
UNITED ENGINEERING and CONSTRUCTIONS Vs. RAJAN	August 16, 2001
UNITED INDIA INSURANCE CO LTD Vs. RAJEEV	November 2, 2001
UNITED INDIA INSURANCE CO. LTD. Vs. SREEDHARAN	August 2, 2001
UNNIKRISHNA PANICKER Vs. BHASI	January 3, 2001
UNNIKRISHNAN AND Vs. DIVISIONAL INSPECTOR OF POLICE KOCHIN	July 5, 2001
UPASANA HOSPITAL AND NURSING HOME Vs. COMMISSIONER OF INCOME TAX	November 22, 2001
USHA DEVI Vs. STATE OF KERALA	October 11, 2001
USHA RATNAM Vs. STATE OF KERALA	August 22, 2001
V J PHILIP Vs. CHANCELLOR UNIVERSITY OF CALICUT	November 13, 2001
V K RAVEENDRAN Vs. LABOUR COURT	July 18, 2001
V KARUNAN MASTER Vs. STATE OF KERALA	August 24, 2001
V P PAUL Vs. STATE OF KERALA	March 5, 2001
V R THOMAS Vs. STATE OF KERALA	July 15, 2001
V S VIJAYARAGHAVAN Vs. GIRIJA SURENDRAN	August 14, 2001
V SUGUNAN Vs. A C SHANMUGHADAS	August 2, 2001
V THANKAPPAN NAIR Vs. STATE OF KERALA ANDANOTHER	October 3, 2001
V. N. RAJASEKHARAN PILLAI Vs. CHANCELLOR, M. G. UNIVERSITY	April 11, 2001
V.K. EMMANUAL Vs. LABOUR COURT AND OTHERS	March 12, 2001
V.K. MOHAMMED KUNHI, RTD. ASST. EXECUTIVE ENGINEER (CIVIL) "SEENA" Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY THE SECRETARY,	November 1, 2001
VALASAMMA THOMAS Vs. STATE OF KERALA	November 5, 2001
VALSAMMA Vs. SATHEESH KUMAR	January 12, 2001
VAREED JACOB Vs. SOSAMMA	July 25, 2001
VARGHESE Vs. K S E B	February 1, 2001
VARGHESE Vs. VARGHESE	January 17, 2001
VARGHESE Vs. KAUSALYA	November 20, 2001
VARGHESE EAPEN Vs. VARGHESE	April 9, 2001
VARGHESE ITTOOP Vs. JOSSIE	December 21, 2001
VASANTHY Vs. UNITED INDIA INSURANCE CO LTD	November 6, 2001
VASU AND CO Vs. STATE OF KERALA	June 8, 2001
VATTAPARAMBIL ABOOBACKER Vs. STATE OF KERALA	July 2, 2001
VELAYUDHAN Vs. VELAYUDHAN	January 9, 2001
VELAYUDHAN PILLAI Vs. STATE OF KERALA	July 26, 2001
VELUSWAMY GOUNDER Vs. STATE BANK OF INDIA	June 27, 2001
VENEE CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES	December 21, 2001
VENUGOPALAN Vs. CORPORATION OF COCHIN	June 25, 2001
VICAR HOLY FAMILY CHURCH Vs. UNION OF INDIA	November 27, 2001
VICHUS CONSTRUCTIONS P LTD Vs. SECRETARY CORPORATION OF COCHIN	August 24, 2001
VIDHYADHARAN Vs. SIVADAS	June 11, 2001
VIJAYAKUMARAN Vs. SANKARANKUTTY EZHUTHASSAN	March 26, 2001
VIJAYAMMA Vs. STATE OF KERALA	October 4, 2001
VIJAYAMMA Vs. ST MARYS U P SCHOOL AMPALAKKARA	January 17, 2001
VIJAYAN Vs. GURUVAYOOR DEVASWOM	June 14, 2001
VIJAYAN Vs. SYNDICATE BANK	September 27, 2001
VIJAYAN Vs. NARAYANI AND ANOTHER	March 15, 2001
VIJAYAN ALIAS KOCHOMON Vs. STATE OF KERALA	July 11, 2001
VILASANADAS DANIEL Vs. DISTRICT COLLECTOR	October 11, 2001
VINOD Vs. TODDY WORKERS WELFARE FUND BOARD	October 24, 2001
VINODKUMAR PUTHALETH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	October 15, 2001
VISHNU NARAYANAN NAMBOODIRI Vs. TRAVANCORE DEVASWOM BOARD	November 9, 2001
VISWAM Vs. KERALA PUBLIC SERVICE COMMISSION	August 21, 2001
VISWANATHAN Vs. ASSISTANT REGISTRAR	August 14, 2001
WAHID Vs. STATE OF KERALA	November 5, 2001
WESLEY PHILIP Vs. UNIVERSITY OF KERALA	October 16, 2001
WEST FORT HOSPITAL Vs. DRUGS INSPECTOR	May 25, 2001
WOODYS HOTELS P LTD Vs. UNION OF INDIA	November 7, 2001
YOUTH VOICE ARTS SOCIAL AND CULTURAL ORGN Vs. STATE OF KERALA	October 30, 2001

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