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HOTEL PRESIDENCY Vs. COCHIN INTERNATIONAL AIRPORT LTD.
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October 12, 2000 |
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A Vs. B
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October 20, 2000 |
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A B C PUBLICATION Vs. POORNAMALA PROCESS
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March 24, 2000 |
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A C THAMVAIKUTTY Vs. BEEVI
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October 5, 2000 |
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A G M SYNDICATE BANK Vs. B K MAHIM
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April 6, 2000 |
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A M ALI Vs. STATE OF KERALA
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April 19, 2000 |
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A RAMACHANDRAN Vs. KERALA STATE ELECTRICITY BOARD
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May 31, 2000 |
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A SULAIKHA BEEVI Vs. K C MATHEW
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December 21, 2000 |
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ABDUL AZEEZ NAZEEM Vs. RADHAKRISHNAN
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February 24, 2000 |
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ABDUL GAFOOR Vs. STATE OF KERALA
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June 28, 2000 |
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ABDUL KHADIR Vs. OUSEPH MATHAI
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October 23, 2000 |
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ABDUL RAHMAN Vs. STATE OF KERALA
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March 28, 2000 |
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ABDUL RASHEED Vs. STATE OF KERALA
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November 20, 2000 |
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ABDULLA Vs. CHERIAN
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January 12, 2000 |
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ABDULLA Vs. NARAYANI
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November 29, 2000 |
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Abdulla Koya Vs. State of Kerala
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October 3, 2000 |
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ABDULRAHIMANKUTTY HAJI K. P. M. Vs. P. I. NAFEESABI
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September 19, 2000 |
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ABDURAHIMAN Vs. NASSERA
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November 22, 2000 |
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ABRAHAM Vs. STATE OF KERALA
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July 12, 2000 |
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ABRAHAM Vs. STATE OF KERALA
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August 10, 2000 |
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ABRAHAM Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
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August 31, 2000 |
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ABUBAKER Vs. STATE OF KERALA
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August 29, 2000 |
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ACHO DOMINIC Vs. XAVIER
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November 12, 2000 |
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ACHUTHAN Vs. FAMILY COURT
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September 25, 2000 |
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ADMINISTRATOR UNION TERRITORY OF LAKSHADEEP Vs. KUNNASHADA MUTHUKOYA
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January 27, 2000 |
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AHAMED KUTTY Vs. STATE OF KERALA
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December 6, 2000 |
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AHAMMED SHAREEF Vs. KPSC
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July 5, 2000 |
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AJANTHA COLOUR LAB Vs. ADDITIONAL SALES TAX OFFICER III II CIRCLE KOZHIKODE
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January 27, 2000 |
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AJANTHA TRAVELS TRIVANDRUM Vs. GOVT OF INDIA
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June 28, 2000 |
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ALL KERALA S S TREAD RUBBER M ASSOCIATION Vs. STATE OF KERALA
|
January 5, 2000 |
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ALL KERALA UNAIDED RECOGNISED SCHOOLS PARENTS ASSOCIATION ALUVA Vs. STATE OF KERALA
|
June 2, 2000 |
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AMARCHAND CHAJER Vs. SUB INSPECTOR OF POLICE
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September 6, 2000 |
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AMBADI VALAPPIL RAMLA Vs. STATE OF KERALA
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August 18, 2000 |
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AMBIKA THILAKAN Vs. MOHANAN
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February 2, 2000 |
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AMINA MAJEED Vs. STATE OF KERALA
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July 21, 2000 |
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AMMINI Vs. STATE OF KERALA
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May 22, 2000 |
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AMMINI ALIAS UNNI MAYA NANGIAR Vs. LAKSHMI
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October 24, 2000 |
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ANANDAVALLY Vs. AJITHA
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December 6, 2000 |
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ANANDAVALLY AMMA Vs. FEDERAL BANK LTD
|
March 31, 2000 |
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ANAS ABDUL KHADER Vs. ABDUL NASAR
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December 21, 2000 |
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ANCY CHACKO Vs. COMMISSIONER OF EXCISE
|
June 12, 2000 |
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ANEESH Vs. STATE OF KERALA
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June 16, 2000 |
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ANIL KUMAR Vs. UNION OF INDIA
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November 17, 2000 |
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ANNAKUTTY ROBERT Vs. STATE OF KERALA
|
November 24, 2000 |
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ANNAMMA VARGHESE Vs. CANARA BANK
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January 28, 2000 |
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ANTONY ZACHARIAS Vs. STATE BANK OF INDIA
|
August 11, 2000 |
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ARANGIL RAGHAVAN Vs. K SREEDHARA PANICKER
|
November 27, 2000 |
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ARAVINDAKSHAN NAIR ALIAS RAJAN Vs. STATE OF KERALA
|
January 6, 2000 |
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AROGYASWAMY Vs. DISTRICT LABOUR OFFICER
|
October 5, 2000 |
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ASOKAN Vs. K S E B
|
January 6, 2000 |
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ASSIA Vs. STATE OF KERALA
|
February 2, 2000 |
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ASSOCIATION OF INDUSTRIAL TRAINING CENTRES OF KERALA Vs. DIRECTOR OF TRAINING DIRECTORATE OF EMPLOYMENT AND TRAINING DEPARTMENT OF INDUSTRIAL TRAINING TRIVANDRUM
|
June 12, 2000 |
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ATTUKAL BHAGAVATHY TEMPLE TRUST Vs. CORPORATION OF THIRUVANANTHAPURAM
|
November 24, 2000 |
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AUGUSTINE Vs. OMPRAKASH NANAKRAM
|
May 30, 2000 |
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AYISA UMMA Vs. GOPALAN
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August 21, 2000 |
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B KRISHNAKUMAR D M E Vs. KERALA PUBLIC SERVICE COMMISSION THIRVANATHAPURAM
|
January 21, 2000 |
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BABU Vs. K S E B
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February 2, 2000 |
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BABU Vs. KERALA STATE ELECTRICITY BOARD
|
February 2, 2000 |
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BABU Vs. STATE OF KERALA
|
March 22, 2000 |
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BABU Vs. FOOD INSPECTOR
|
July 3, 2000 |
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BABU JOSEPH Vs. STATE OF KERALA AND OTHERS
|
October 13, 2000 |
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BABU PREMARAJAN Vs. SUPERINTENDENT OF POLICE KASARAGODE
|
August 30, 2000 |
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BABY Vs. SHYNI
|
January 21, 2000 |
|
BABY Vs. COCHIN CORPORATION
|
February 14, 2000 |
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BABY MATHAI Vs. AZHAKAN NARAYANAN
|
March 14, 2000 |
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BAGSVIG Vs. CORON INDIA
|
October 27, 2000 |
|
BAIJU Vs. CIRCLE INSPECTOR OF POLICE
|
December 11, 2000 |
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BALACHANDRAN Vs. STATE OF KERALA
|
November 8, 2000 |
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BALACHANDRAN Vs. P N K PILLAI
|
July 19, 2000 |
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BALACHANDRAN Vs. STATE OF KERALA
|
March 30, 2000 |
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BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
October 19, 2000 |
|
BALAKRISHNA PODUVAL Vs. THAMPAN
|
July 24, 2000 |
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BALAKRISHNA THANTRI Vs. INDUSTRIAL CREDIT DEVELOPMENT SYNDICATE LTD
|
June 29, 2000 |
|
BALAKRISHNAN Vs. UNION OF INDIA
|
November 1, 2000 |
|
BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
December 14, 2000 |
|
BALAN Vs. TAHSILDAR
|
February 1, 2000 |
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BAR COUNCIL OF KERALA Vs. SAJU
|
December 22, 2000 |
|
BEENA Vs. STATE OF KERALA
|
June 8, 2000 |
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BEENA CHERIAN Vs. K J VARGHESE
|
February 2, 2000 |
|
Beevi Vs. Ismail
|
February 10, 2000 |
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BENNY MATHEW Vs. PHILOMINA
|
December 13, 2000 |
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BHAGAVATHI TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 11, 2000 |
|
BHANUMATHY Vs. STATE OF KERALA
|
April 6, 2000 |
|
BHASKARAN Vs. VISWANATHAN
|
March 6, 2000 |
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BIJU Vs. STATE OF KERALA
|
March 24, 2000 |
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BIJU Vs. STATE OF KERALA
|
August 3, 2000 |
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BIJU MATHEW Vs. CORPORATION OF COCHIN
|
March 22, 2000 |
|
BINOY Vs. STATE OF KERALA
|
December 6, 2000 |
|
BINU PAUL Vs. BABURAJ
|
September 22, 2000 |
|
BIRLA INTERNATIONAL MARKETING CORPORATION Vs. STATE OF KERALA
|
March 6, 2000 |
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BISMILLAH TRADING CO Vs. INTELLIGENCE OFFICER SQUAD NO II AGRICULTURAL INCOME TAX AND SALES TAX
|
March 3, 2000 |
|
BRIDGEWAY ENGINEERING CO P LTD Vs. SOUTHERN RAILWAY
|
February 18, 2000 |
|
BUILD TECH. INDIA Vs. STATE OF KERALA
|
March 27, 2000 |
|
BULKIES Vs. UNION OF INDIA
|
February 23, 2000 |
|
C A PRODUCE Vs. STATE OF KERALA
|
October 12, 2000 |
|
C A THOMAS MASTER AND Vs. UNION OF INDIA
|
June 23, 2000 |
|
C BABYKUTTY Vs. STATE OF KERALA
|
June 19, 2000 |
|
C C KURUVILA ALIAS RAJU Vs. SOSAMMA
|
January 27, 2000 |
|
C KUNHAMMAD Vs. C H AHAMAD HAJI
|
October 31, 2000 |
|
C R SURESH Vs. STATE OF KERALA
|
June 14, 2000 |
|
CATHOLIC SYRIAN BANK LTD Vs. JYOTHI TRADING CO
|
May 30, 2000 |
|
CELINER VICTOR Vs. STATE OF KERALA
|
February 28, 2000 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. ANTONY VARGHESE
|
April 13, 2000 |
|
CHACKO Vs. VYTHIRI PLANTATIONS LTD
|
March 30, 2000 |
|
CHACKO Vs. STATE OF KERALA
|
September 6, 2000 |
|
CHAIRMAN COCHIN DOCK LABOUR BOARD Vs. DOCK LABOUR BOARD EX EMLOYEES WELFARE ASSOCIATION
|
November 7, 2000 |
|
CHANDRAMANI TRADERS Vs. STATE OF KERALA
|
September 28, 2000 |
|
CHANDRIKAMMA Vs. ASSISTANT REGISTRAR GENERAL CO OPERATIVE SOCIETIES
|
September 22, 2000 |
|
CHARLY Vs. K T D C
|
December 16, 2000 |
|
CHATHU Vs. DISTRICT LABOUR OFFICER
|
August 2, 2000 |
|
CHERICHI Vs. ITTIANAM
|
December 6, 2000 |
|
CHINTHA PRINTING AND PUBLISHING CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 11, 2000 |
|
CHITAMBARAN Vs. VISWAMBARAN
|
January 12, 2000 |
|
CHITHAMBARAN PONNAPPAN Vs. VISWAMBARAN
|
January 12, 2000 |
|
CHITRA P PRABHAN Vs. STATE OF KERALA
|
February 10, 2000 |
|
CIRCLE INSPECTOR Vs. PRASAD
|
September 5, 2000 |
|
COCHIN CADALAC PVT. LTD Vs. ESI CORPORATION
|
October 25, 2000 |
|
COCHIN CO OPERATIVE HOSPITALS SOCIETY LTD Vs. STATE OF KERALA
|
February 9, 2000 |
|
COCHIN FASHION JEWELLERY Vs. KSEB
|
November 15, 2000 |
|
COMMISSIONER OF GIFT TAX Vs. NARAYANA CHANDRIKA TRUST
|
August 24, 2000 |
|
COMMISSIONER OF GIFT TAX Vs. A C RAGHAVA MENON
|
January 31, 2000 |
|
COMMISSIONER OF GIFT TAX Vs. CHITHRA
|
December 7, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. K. MAHIM UDMA
|
December 20, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. K P MADHUSUDANAN
|
January 27, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. D K B AND COMPANY
|
January 3, 2000 |
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COMMISSIONER OF INCOME TAX Vs. JUGALKISHORE HARGOPAL DAS
|
January 3, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. KALIKOTH KUNCHI TIMBERS
|
January 24, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. TARA AGENCIES
|
January 18, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN INSTITUTE OF COMPUTER TECHNOLOGY
|
February 16, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. TAIYO GYOGYO KABUSHIKI KAISHA
|
February 28, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. CHIRATHALATTU ENTERPRISES
|
February 28, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. K N SATYAPALAN
|
February 28, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. GEO TECH CONSTRUCTION CORPORATION
|
March 10, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA SPINNERS LIMITED
|
March 10, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHOOT BANKERS
|
April 6, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. K V MANKARAM AND COMPANY
|
April 6, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. T K GINARAJAN
|
March 15, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. C ASHOKAN NAMBIAR
|
March 29, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. JOBIE K JOHN
|
June 12, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SHABANDARI FAMILY TRUST
|
June 19, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. G T N TEXTILES LIMITED
|
August 24, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SITARAM TEXTILES LIMITED
|
August 17, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SANTHOSH FAMILY TRUST
|
July 26, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKKUR PRIVATE LIMITED
|
June 23, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. SEA LORD HOTEL PRIVATE LIMITED
|
July 7, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE OOMMEN AND COMPANY
|
July 10, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. S ANAND
|
November 6, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. VAIKUNDOM RUBBER CO LTD
|
November 7, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. MALABAR BUILDING PRODUCTS LIMITED
|
September 23, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. T K SHAHAL HASSAN MUSALIAR
|
September 6, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. MUTHOOT FINANCE CORPORATION
|
September 29, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA LIQUOR CORPORATION
|
October 9, 2000 |
|
COMMISSIONER OF INCOME TAX Vs. MALABAR BUILDING PRODUCTS LIMITED
|
October 5, 2000 |
|
COMMISSIONER OF INCOME-TAX Vs. T.K. SHAHAL HASSAN MUSALIAR
|
December 5, 2000 |
|
COMMISSIONER OF WEALTH TAX Vs. P GOPINATHA PILLAI
|
March 10, 2000 |
|
CONTROLLER OF ESTATE DUTY Vs. K P LUKE DECD
|
October 20, 2000 |
|
CORPORATE MANAGER Vs. STATE OF KERALA
|
August 25, 2000 |
|
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. T S
RANGANATHAN
|
February 9, 2000 |
|
COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI Vs. MANI S ABRAHAM OPPOSITE PARTY
|
January 17, 2000 |
|
DAMODARAN Vs. R T O MALAPPURAM
|
June 1, 2000 |
|
DEEPAK PHOTOS Vs. STATE OF KERALA
|
July 20, 2000 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. T S SUJATHA
|
July 24, 2000 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. DIPLOMAT PLASTICS PRIVATE LIMITED
|
March 23, 2000 |
|
DEPUTY COMMISSIONER LAW COMMERCIAL TAXES ERNAKULAM Vs. PAREKH BROTHERS
|
February 10, 2000 |
|
DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT Vs. PALA MARKETING CO OPERATIVE SOCIETY LIMITED
|
March 10, 2000 |
|
DEPUTY COMMISSIONER OF LAW COMMERCIAL TAXES ERNAKULAM Vs. MEKHALA TRADERS
|
February 28, 2000 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JANATHA EXPELLER COMPANY
|
June 27, 2000 |
|
DEVADASAN Vs. K S E B
|
November 21, 2000 |
|
DEVAKI AMMA Vs. VARGHESE
|
July 25, 2000 |
|
DFO SOUTH WAYANAD Vs. ARAVINDAN
|
February 4, 2000 |
|
DHARMARAJAN Vs. NARAYANAN
|
May 25, 2000 |
|
DILEEP KUMAR Vs. KERALA STATE BACKWARD CLASSES DEVELOPMENT CORPORATION
|
August 7, 2000 |
|
DIRECTOR GENERAL B S F Vs. JOSE
|
August 25, 2000 |
|
DIRECTOR GENERAL B S F Vs. VIJOY
|
March 22, 2000 |
|
DIRECTOR OF COLLEGIATE EDUCATION Vs. SANTHAKUMARY
|
March 22, 2000 |
|
DIVISIONAL FOREST OFFICER KALPETTA Vs. C C ARAVINDAN
|
February 4, 2000 |
|
DIVISIONAL OFFICER ORIENTAL INSURANCE CO LTD Vs. SIVASANKARAN
|
September 28, 2000 |
|
DR. N. GOPALAKRISHNAN Vs. STATE OF KERALA
|
March 24, 2000 |
|
E K CHANDRASENAN ALIAS BABY Vs. DEPUTY S P CB CID CSF ERNAKULAM
|
October 31, 2000 |
|
E P GEORGE Vs. BANK OF INDIA
|
December 8, 2000 |
|
E S I CORPN Vs. CHELLAPPAN
|
August 29, 2000 |
|
E S I CORPORATION Vs. CHELLAPPAN
|
August 29, 2000 |
|
EASTERN RUBBERS Vs. SALES TAX OFFICER
|
January 19, 2000 |
|
ELAMPAL SERVICE CO OPERATIVE BANK LIMITED Vs. GOVERNMENT OF KERALA
|
July 28, 2000 |
|
ELIYAMMA CHACKO Vs. SHAMEEM BEEGUM
|
July 12, 2000 |
|
EMERALD VALLEY ESTATE LIMITED BADAGULI MYSORE STATE Vs. STATE OF KERALA
|
June 30, 2000 |
|
EMPLOYEES STATE INSURANCE CORPN Vs. BALARAMAN
|
November 29, 2000 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. NADUVATTAM G M V S SANGHAM LTD
|
March 28, 2000 |
|
ENGINEERING MECHANICAL AND ELECTRICAL WORKERS Vs. NATIONAL TEXTILE CORPORATION
|
November 8, 2000 |
|
ESSAR AGENCIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 1, 2000 |
|
ESTHAPPANU Vs. STATE OF KERALA
|
June 14, 2000 |
|
EVERSHINE PLASTICS Vs. ASSISTANT COMMISSIONER ASSESSMENT SALES TAX OFFICE SPECIAL CIRCLE KANNUR DISTRICT
|
June 5, 2000 |
|
F A C T LTD Vs. KRISHNAN UNNI
|
October 19, 2000 |
|
FACT Vs. CHANDRA MOHAN NAIR
|
August 25, 2000 |
|
FAKHRUDHEEN AHMED BARAMY Vs. ACCOUNTS OFFICER T R I DEPARTMENT OF TELECOMMUNICATION
|
August 31, 2000 |
|
FALCON ROCK PRODUCTS Vs. SALES TAX OFFICER II CIRCLE KANNUR
|
January 3, 2000 |
|
FERTILISERS AND CHEMICALS TRAVANCORE LTD Vs. T CHANDRA MOHAN NAIR
|
August 25, 2000 |
|
FERTILISERS AND CHEMICALS TRAVANCORE LTD Vs. SOORYANARAYANA IYER
|
June 29, 2000 |
|
FLORENCE MABEL R J Vs. STATE OF KERALA
|
June 2, 2000 |
|
FOOD INSPECTOR Vs. SREENIVASA SHENOY
|
July 19, 2000 |
|
FRANCIS Vs. JOHNY CHANDY
|
June 2, 2000 |
|
G C D A Vs. HARRISONS MALAYALAM LTD
|
March 24, 2000 |
|
G YATHEESH Vs. COMMISSIONER OF INCOME TAX
|
November 8, 2000 |
|
GANESH PRABHU Vs. NARAYANA PRABHU
|
April 7, 2000 |
|
GANGADHARAN Vs. RAMESH
|
October 30, 2000 |
|
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION THIRUVANANTHAPURAM Vs. UNITED INDIA INSURANCE COMPANY LIMITED KOTTAYAM
|
February 25, 2000 |
|
GENERAL MANAGER SOUTHERN RAILWAY MADRAS Vs. D JAYAKUMAR
|
February 10, 2000 |
|
GENERAL MANAGER TELECOM DISTRICT TRIVANDRUM Vs. CONSUMER DISPUTES REDRESSAL FORUM TRIVANDRUM
|
April 3, 2000 |
|
GEORGE Vs. STATE OF KERALA
|
June 20, 2000 |
|
GEORGE Vs. BANK OF INDIA
|
October 27, 2000 |
|
GEORGE Vs. STATE OF KERALA
|
July 25, 2000 |
|
GEORGE Vs. KANNETH FAMILY ASSOCIATION
|
January 22, 2000 |
|
GEORGE Vs. RAMACHANDRA REDDIAR
|
December 22, 2000 |
|
GEORGE MATHAI Vs. TAHSILDAR KANAYANNUR TALUK ERNAKULAM
|
August 24, 2000 |
|
GEORGE SEBASTIAN Vs. MOLLY JOSEPH
|
January 11, 2000 |
|
GIRIJA Vs. STATE OF KERALA
|
August 30, 2000 |
|
GIRISH Vs. SANKARAN NAIR
|
October 23, 2000 |
|
GIRISH K Vs. STATE OF KERALA
|
September 18, 2000 |
|
GOPALAKRISHNAN Vs. P S C
|
November 9, 2000 |
|
GOPALAKRISHNAN Vs. SIVADAS
|
August 24, 2000 |
|
GOPALAKRISHNAN Vs. SPECIAL TAHSILDAR
|
May 23, 2000 |
|
GOPIKA Vs. STATE OF KERALA
|
June 20, 2000 |
|
GOPINATH Vs. UNITED INDIA INSURANCE CO LTD
|
February 15, 2000 |
|
GOPINATHA PILLAI T M Vs. STATE OF KERALA
|
June 20, 2000 |
|
GOVERNMENT OF KERALA Vs. SATHEESH CHANDRAN
|
July 19, 2000 |
|
GOVINDA PANICKER Vs. SREEDHARA WARRIER
|
January 13, 2000 |
|
GRACEN CHARLES Vs. STATE OF KERALA
|
October 28, 2000 |
|
GUARDIAN ANGEL ENGLISH MEDIUM H S Vs. ST GEORGE YACOBAYA SYRIAN CHURCH
|
May 22, 2000 |
|
GURUJI CONSTRUCTIONS Vs. TRIDA
|
March 14, 2000 |
|
HARIHARAN Vs. RAJENDRAN
|
July 18, 2000 |
|
HARMONY SPICES LTD Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
December 15, 2000 |
|
HEADOAD WORKERS WELFARE BOARD Vs. MOIDUTTY
|
August 21, 2000 |
|
HINDU NADAR CORPORATION Vs. STATE OF KERALA
|
August 28, 2000 |
|
HITHIN Vs. STATE OF KERALA
|
August 13, 2000 |
|
HYDERALI Vs. STATE OF KERALA
|
December 11, 2000 |
|
IBRAHIM Vs. CUSTODIAN OF VESTED FORESTS AND CONSERVATOR OF FORESTS KOZHIKODE
|
August 2, 2000 |
|
IBRAHIMKUTTY Vs. AJAYAKUMAR
|
January 28, 2000 |
|
INCOME TAX OFFICER Vs. BALUBHAI HEMCHAND SHAH
|
August 2, 2000 |
|
INDIAN ALTERNATIVE MEDICAL ASSOCIATION Vs. STATE OF KERALA
|
July 21, 2000 |
|
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. T S RANGANATHAN
|
February 9, 2000 |
|
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
|
June 1, 2000 |
|
ITTOOP Vs. VENKITTAN EMBRANDIRI
|
July 20, 2000 |
|
J JOHNSON Vs. SECRETARY LAND REVENUE DEPTT GOVERNMENT OF KERALA
|
September 6, 2000 |
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JANEEVA SAW MILLS Vs. STATE OF KERALA
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April 5, 2000 |
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JAYANAND Vs. A E O
|
November 8, 2000 |
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JAYARAMA BHAT Vs. STATE OF KERALA
|
November 28, 2000 |
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JEEJA P K Vs. DIRECTOR SCHOOL OF DISTANCE EDUCATION UNIVERSITY OF CALICUT
|
March 14, 2000 |
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JESS RAPHAEL Vs. JOSEPH
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July 17, 2000 |
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JESS RAPHEL Vs. REGINA
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July 6, 2000 |
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JESSY ANTONY Vs. SONYSON
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August 16, 2000 |
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JNANADAS Vs. CICILET BALARAJ
|
November 2, 2000 |
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JOHN THOMAS Vs. JOSEPH THOMAS
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July 4, 2000 |
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JOHNSON Vs. SECRETARY, LAND REVENUE
|
October 6, 2000 |
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JOINT REGISTRAR OF CO OPERATIVE SOCIETIES GENERAL PALAKKAD Vs. SAYED
|
March 30, 2000 |
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JOLLY BABU Vs. CHIEF SECRETARY STATE OF KERALA
|
May 23, 2000 |
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JOMON Vs. MERCY JOHN
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November 22, 2000 |
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JORTIN ANTONY Vs. PADMANABHA DASA MARTHANDA VARMA
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May 25, 2000 |
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JORTIN ANTONY Vs. PADMANABHA D MARTHANDA VERMA
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December 21, 2000 |
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JOSE Vs. THOMAS
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March 3, 2000 |
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JOSE Vs. RAMANKUTTY
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January 6, 2000 |
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JOSE Vs. ANTONY
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October 27, 2000 |
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JOSE ANTONY Vs. OFFICIAL LIQUIDATOR
|
January 13, 2000 |
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JOSE CHERIAN Vs. ELSAMMA
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September 25, 2000 |
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JOSE MATHEW Vs. KERALA STATE INDUSTRIAL ENTERPRISES
|
March 13, 2000 |
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JOSE THOMAS AND Vs. SUPERINTENDENT OF CENTRAL EXCISE CUSTOMS PREVENTIVE AND INTELLIGENCE UNIT THIRUVANANTHAPURAM
|
February 7, 2000 |
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JOSE VARKEY Vs. STATE TRANSPORT AUTHORITY TRIVANDRUM
|
March 30, 2000 |
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JOSEPH Vs. SIVARAMAN NAIR
|
June 5, 2000 |
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JOSEPH Vs. MICHAEL
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February 14, 2000 |
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JOSEPH Vs. DY TAHSILDAR
|
October 17, 2000 |
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JOSEPH Vs. PHILIP JOSEPH
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August 8, 2000 |
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JOSEPH Vs. SPECIAL TAHSILDAR
|
August 25, 2000 |
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JOSEPH Vs. PHILIP JOSEPH
|
August 22, 2000 |
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JOSEPH Vs. STATE OF KERALA
|
February 21, 2000 |
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JOSEPH Vs. DISTRICT COLLECTOR
|
December 19, 2000 |
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JOSEPH CHACKO Vs. REGIONAL TRANSPORT AUTHORITY KOTTAYAM
|
February 29, 2000 |
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JOSEPH CHANDY Vs. STATE OF KERALA
|
July 27, 2000 |
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JOSEPH FRANCIS Vs. COMMISSIONER OF EXCISE
|
December 12, 2000 |
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JOSEPH GEORGE Vs. STATE OF KERALA
|
August 10, 2000 |
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JOY XAVIER Vs. MADURA COATS LTD
|
February 18, 2000 |
|
Jumbo Circus Vs. Union of India
|
June 6, 2000 |
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JYOTHI Vs. STATE OF KERALA
|
September 25, 2000 |
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K A JOSEPH Vs. STATE OF KERALA
|
November 8, 2000 |
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K ABOOBACKER Vs. K K ABDULLA HAJI
|
December 20, 2000 |
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K DILIP KUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 4, 2000 |
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K K KARUNAKARAN NAIR Vs. TAHSILDAR CHANGANACHERRY
|
May 30, 2000 |
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K K MATHEWKUNJU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES THIRUVANANTHAPURAM
|
January 25, 2000 |
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K K S KHADER MOHIDEEN Vs. STATE OF KERALA
|
February 28, 2000 |
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K KRISHNAMACHARYULU Vs. VENKATSWARA HINDU COLLAGE OF ENGINEERING
|
June 12, 2000 |
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K M POULOSE Vs. STATE OF KERALA
|
September 6, 2000 |
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K MADAYYA SHETTY Vs. DURGAPARAMESHWARI
|
October 20, 2000 |
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K MUSTHAFA Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
August 28, 2000 |
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K N KARTHIKEYAN Vs. STATE OF KERALA
|
October 12, 2000 |
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K P NAZEER Vs. STATE OF KERALA
|
January 25, 2000 |
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K P VELAYUDHAN Vs. STATE OF KERALA
|
January 18, 2000 |
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K PARAMESWARAN NAIR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 5, 2000 |
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K S VIJAYALAKSHMI Vs. TAHSILDAR PALAKKAD
|
March 13, 2000 |
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K SELVARAJ ALIAS SURENDRAN SURENDRA VILASOM VEEDU Vs. P JAYAKUMARY
|
August 18, 2000 |
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K T MATHEW Vs. ASSISTANT COMMISSIONER OF INVESTIGATION
|
October 31, 2000 |
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K V CHACKO Vs. STATE OF KERALA
|
March 28, 2000 |
|
K V DAMODARAN Vs. P K MURALEEKRISHNAN
|
October 9, 2000 |
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K V GEORGE Vs. FEDERAL BANK LTD
|
January 31, 2000 |
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K. RAMAKRISHNAN Vs. THE JOINT SECRETARY, FINANCE DEPTT. GOVT. OF KERALA AND OTHERS.
|
April 6, 2000 |
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KAILAS RUBBER CO Vs. INSPECTOR OF PLANTATIONS
|
August 4, 2000 |
|
KAMALU Vs. STATE OF KERALA
|
July 10, 2000 |
|
KAMARUDDIN Vs. STATE OF KERALA
|
January 31, 2000 |
|
KAMARUDDIN P K Vs. GOVERNMENT OF KERALA
|
January 31, 2000 |
|
KANNAN Vs. STATE OF KERALA
|
June 12, 2000 |
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KARIMTHARUVI TEA ESTATES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
July 17, 2000 |
|
KARUNAKARAN Vs. THANGAMONI AMMA
|
February 14, 2000 |
|
KARUNAKARAN Vs. UNION OF INDIA
|
June 17, 2000 |
|
KARUNAKARAN NADAR Vs. STATE
|
June 29, 2000 |
|
KERALA AUTO TWO WHEELERS ASSOCIATION Vs. S S SATHJITH
|
January 25, 2000 |
|
KERALA PANCHAYAT EXECUTIVE OFFICERS ASSOCIATION Vs. STATE OF KERALA
|
July 18, 2000 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. SREEKALA K R
|
September 6, 2000 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. ANTO FRANCIS
|
December 12, 2000 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. K. JAYASREE
|
October 11, 2000 |
|
KERALA STATE BEVERAGES M AND M CORPORATION LIMITED Vs. STATE OF KERALA
|
August 30, 2000 |
|
KERALA STATE HANDLOOM DEVELOPMENT CORPORATION Vs. STATE BANK OF INDIA CANNANORE
|
May 22, 2000 |
|
KERALA STATE ROAD TRANS CORPN Vs. UNITED INDIA INSURANCE CO LTD
|
February 25, 2000 |
|
KERALA VYAPARI VAVASAYI EKOPANA SAMITHI Vs. STATE OF KERALA
|
June 1, 2000 |
|
KEY FOODS Vs. STATE OF KERALA
|
May 29, 2000 |
|
KHANNA Vs. A TOSH AND SONS INDIA LTD
|
November 1, 2000 |
|
KHYRUNNEESA Vs. ALAVI
|
December 7, 2000 |
|
KLOROFARM Vs. UNION BANK OF INDIA
|
June 19, 2000 |
|
KOLANGARAKATH KAMMUKUTTY Vs. KODAKKATTAKATH PUTHENVEETTIL MUHAMMED
|
December 5, 2000 |
|
KORUWAGE HUBERT FERNANDO Vs. INSPECTOR OF POLICE LAKSHADWEEP
|
March 1, 2000 |
|
KOSHY VARGHESE Vs. HINDUSTAN PAPER CORPORATION LIMITED
|
April 3, 2000 |
|
KOYAKUTTY Vs. FOOD INSPECTOR
|
August 28, 2000 |
|
KRISHNA PANICKER Vs. STATE OF KERALA
|
September 5, 2000 |
|
KRISHNAMMA Vs. SPECIAL TAHSILDAR
|
June 26, 2000 |
|
KRISHNAN Vs. MURALEEDHARAN
|
August 21, 2000 |
|
KRISHNAN AYYAPPAN AND ORS. Vs. STATE AND ANR.
|
September 6, 2000 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
August 30, 2000 |
|
KUNHAVULLA Vs. RADHA AMMA
|
December 4, 2000 |
|
KUNJUPILLA S O RAMAN Vs. SHYLAJA
|
June 16, 2000 |
|
KUNJUVARKEY Vs. STATE OF KERALA
|
April 19, 2000 |
|
KUTTAN PILLAI Vs. UNION OF INDIA
|
August 8, 2000 |
|
L ABDULLA KUNHI Vs. STATE OF KERALA
|
October 12, 2000 |
|
LAIJU Vs. DEPUTY DIRECTOR OF EDUCATION
|
July 13, 2000 |
|
LAL Vs. ASST EXCISE COMMISSIONER
|
December 7, 2000 |
|
LEELA Vs. INDIRA GANDHI NATIONAL OPEN UNIVERSITY
|
March 31, 2000 |
|
LEKSHMY SAROJINI Vs. NARAYANI LEKSHMI
|
March 23, 2000 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. K ANIL KUMAR
|
January 24, 2000 |
|
LISSY LYJU Vs. TAHSILDAR KANAYANNUR TALUK ERNAKULAM
|
August 18, 2000 |
|
LOW HEAT DRIERS PVT. LTD Vs. BIJU GEORGE
|
March 31, 2000 |
|
M J SIMON Vs. SPECIAL GRADE PANCHAYAT ATHIRAMPUZHA
|
October 27, 2000 |
|
M JAYAKUMAR Vs. CHANCELLOR UNIVERSITY OF KERALA
|
June 21, 2000 |
|
M K ABDULLA Vs. STATE OF KERALA
|
February 28, 2000 |
|
M MEERAN PILLAI Vs. G SASIDHARAN
|
March 3, 2000 |
|
M P AUGUSTINE Vs. STATE OF KERALA
|
October 10, 2000 |
|
M PAPPU PILLAI Vs. INCOME TAX OFFICER
|
March 23, 2000 |
|
M S HAMEED Vs. DIRECTOR OF STATE LOTTERIES
|
November 10, 2000 |
|
M T KUNJI MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
February 1, 2000 |
|
M. Vs. R.
|
October 20, 2000 |
|
M.E. ABDUL RAHIMAN Vs. DEPUTY TAHSILDAR, KERALA STATE FINANCIAL ENTERPRISES
|
December 21, 2000 |
|
MABLE Vs. DOLORES
|
November 3, 2000 |
|
MADHAVAN Vs. KALLIANI
|
June 26, 2000 |
|
MADHAVAN MONY Vs. C SARASAMMA AMMA
|
October 13, 2000 |
|
MADHAVI AMMA Vs. VELU PILLAI
|
October 9, 2000 |
|
MADHU Vs. SASEENDRA
|
February 25, 2000 |
|
MADHUMOHAN Vs. STATE OF KERALA
|
March 30, 2000 |
|
MADHUSOODANAN NAIR Vs. KOCHUNNI
|
November 27, 2000 |
|
MADONA TEXTILES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 23, 2000 |
|
MAHAMOOD Vs. TAHSILDAR
|
May 22, 2000 |
|
MAHAVIR PLANTATIONS LIMITED Vs. STATE OF KERALA
|
October 17, 2000 |
|
MAHENDRAN Vs. STATE OF KERALA
|
July 17, 2000 |
|
MAILADUMPOTTY JANAKIYA SAMRAKSHANA SAMITHI Vs. CHUNGATHARA GRAMA PANCHAYAT
|
March 28, 2000 |
|
MAKKARUPILLAI Vs. BABU
|
July 10, 2000 |
|
MALANKARA RUBBER AND PRODUCE CO LTD Vs. HAMEED
|
January 29, 2000 |
|
MALANKARA RUBBER AND PRODUCE CO. LTD., KOTTAYAM Vs. HAMEED
|
January 28, 2000 |
|
MANAGER Vs. RAJITHAKUMARI
|
December 12, 2000 |
|
MANAGER A M U P SCHOOL Vs. STATE OF KERALA
|
November 21, 2000 |
|
MANAGER JAYABHARAT PRIENTER AND PUBLISHERS LTD Vs. LABOUR COURT
|
February 3, 2000 |
|
MANAGER RESERVE BANK OF INDIA Vs. V RAVEENDRAN SECRETARY RESERVE BANK
|
March 2, 2000 |
|
MANI Vs. STATE OF KERALA
|
February 4, 2000 |
|
MANOJ AYURVEDIC PHARMACEUTICALS Vs. SALES TAX OFFICER I
|
May 24, 2000 |
|
MAR THEMOTHEOUS BIRTH CENTENARY PRESS Vs. SANTHOSH RAJ
|
August 18, 2000 |
|
MARIYOMMA Vs. AAYISSA
|
July 31, 2000 |
|
MARY Vs. SHEELA THOMAS
|
November 9, 2000 |
|
MARY Vs. PAPPU
|
April 7, 2000 |
|
MARY AUTOPY Vs. STATE OF KERALA
|
March 22, 2000 |
|
MARYKUTTY MATHEW Vs. ST THOMAS ORTHODOX CATHEDRAL
|
July 18, 2000 |
|
MATHEW Vs. UNION OF INDIA
|
July 26, 2000 |
|
MATHEW Vs. STATE OF KERALA
|
November 28, 2000 |
|
MATHEW Vs. RENT CONTROL COURT
|
April 24, 2000 |
|
MATHEW K C Vs. PLANTATION CORPORATION OF KERALA LTD
|
February 15, 2000 |
|
MATHEW MATHEW Vs. BHASKARAN
|
February 9, 2000 |
|
MATHEW P.THOMAS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED
|
January 11, 2000 |
|
MATHEW VARKEY Vs. T C ABRAHAM
|
November 16, 2000 |
|
MAYA Vs. STATE OF KERALA
|
August 18, 2000 |
|
MEETHIAN Vs. KERALA WAKF BOARD
|
December 13, 2000 |
|
MICHAEL Vs. DEPUTY DIRECTOR DAIRY DEVELOPMENT DEPT IDUKKI
|
August 7, 2000 |
|
MOHAMMAD KUNJU ABDUL KHADER Vs. K M USMANKUTTY
|
December 15, 2000 |
|
MOHAMMED SHERIFF Vs. STATE OF KERALA
|
March 31, 2000 |
|
MOHANAN Vs. STATE
|
March 22, 2000 |
|
MOHANAN Vs. R T A
|
May 23, 2000 |
|
MOHANAN Vs. STATE OF KERALA
|
February 9, 2000 |
|
MOHANAN Vs. STATE OF KERALA
|
March 2, 2000 |
|
MOHANDAS EMBRANTHIRI Vs. TRAVANCORE DEVASWOM BOARD
|
November 10, 2000 |
|
MOHANKUMAR Vs. RAJAGOPAL
|
January 31, 2000 |
|
MONI SENAN Vs. COMMISSIONER OF INCOME TAX
|
November 24, 2000 |
|
MOOSA Vs. MOIDEEN
|
March 13, 2000 |
|
MOOSA Vs. JYOTHI
|
March 24, 2000 |
|
MUHAMMED Vs. MOIDEEN HAJI
|
April 7, 2000 |
|
MUHAMMED ASHRAF Vs. NADEERA
|
March 21, 2000 |
|
MUHAMMED ISHOCK Vs. MALAPPURAM MUNICIPALITY
|
January 11, 2000 |
|
MUHAMMED SHEREEF Vs. SOMA RAJAN
|
July 5, 2000 |
|
MUKTHA V RAI Vs. NAGESWAR RAO
|
August 10, 2000 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
July 6, 2000 |
|
MURALEEDHARAN Vs. MANI
|
May 24, 2000 |
|
MURALIDHARAN NAIR Vs. DISTRICT COLLECTOR
|
March 7, 2000 |
|
MUSTHARJAN Vs. STATE OF KERALA
|
August 21, 2000 |
|
N A RAJALAKSHMI Vs. STATE OF KERALA
|
July 26, 2000 |
|
N C KALADHARAN Vs. KAMALESWARAN
|
March 22, 2000 |
|
N D NARAYANAN NAMBIAR Vs. STATE OF KERALA
|
August 28, 2000 |
|
N R GOPI Vs. UNION OF INDIA
|
March 20, 2000 |
|
N R NAIR Vs. UNION OF INDIA
|
June 6, 2000 |
|
N RAM Vs. SIBY MATHEW
|
March 23, 2000 |
|
N S HOSPITAL and MATERNITY HOME Vs. INDUSTRIAL TRIBUNAL KOLLAM
|
September 29, 2000 |
|
N. K. RADHA Vs. TODDY WORKERS WELFARE FUND BOARD
|
October 18, 2000 |
|
NANDAKUMARAN Vs. STATE OF KERALA
|
March 12, 2000 |
|
NARAYANA DHARMA SAMAJAM Vs. V P MOHANDAS
|
November 17, 2000 |
|
NARAYANA NANU Vs. MANUEL THOMAS
|
June 1, 2000 |
|
NARAYANAN Vs. TRICHUR DT M I E CO OP SOCIETY
|
March 7, 2000 |
|
NARAYANAN Vs. FACT
|
August 29, 2000 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. KRISHNANKUTTY
|
January 5, 2000 |
|
NAUSHAD Vs. STATE OF KERALA
|
February 23, 2000 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI
|
July 17, 2000 |
|
NEW TRADERS Vs. STATE OF KERALA
|
October 5, 2000 |
|
NIRMAL DAS S Vs. ASSISTANT GENERAL MANAGER UNION BANK OF INDIA
|
January 5, 2000 |
|
NIRMALA Vs. NANDAKUMAR
|
January 5, 2000 |
|
NOORJAHAN Vs. T T MOIDEEN
|
June 27, 2000 |
|
NOUSHAD Vs. STATE OF KERALA
|
August 25, 2000 |
|
NOVEL DISTRIBUTING ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 10, 2000 |
|
O A JOSEPH Vs. CHAIRMAN BOARD OF GOVERNORS SAINIK SCHOOLS SOCIETY
|
August 17, 2000 |
|
OMANAKUTTAN ALIAS BIJU AND BINU T AND Vs. STATE OF KERALA
|
February 14, 2000 |
|
OMANAKUTTAN PILLAI Vs. STATE OF KERALA
|
December 8, 2000 |
|
ONKAR S KANWAR Vs. UNION OF INDIA
|
March 7, 2000 |
|
ORIENTAL INSURANCE CO LTD Vs. VASUDEVAN NAIR
|
October 31, 2000 |
|
OUSEPH Vs. DEVASSY
|
October 27, 2000 |
|
P A HARIDASAN Vs. STATE OF KERALA
|
April 13, 2000 |
|
P ABDUL KADAR HAMZA Vs. COMMISSIONER OF INCOME TAX
|
July 27, 2000 |
|
P B AMEENA Vs. STATE OF KERALA
|
January 27, 2000 |
|
P K GOPALAN Vs. CHIEF CONSERVATOR OF FORESTS TRIVANDRUM AND ANOTHER
|
February 14, 2000 |
|
P N MANIKKUTTAN NAIR Vs. K R GIRIJA AMMA
|
July 3, 2000 |
|
P P NASEEMA Vs. STATE OF KERALA
|
February 28, 2000 |
|
P T SUGUNAN Vs. P P AMBUJAKSHAN
|
May 22, 2000 |
|
P V CHANDRAN Vs. COMMISSIONER OF INCOME TAX
|
June 19, 2000 |
|
P V CHANDRAN Vs. COMMISSIONER OF INCOME TAX
|
October 31, 2000 |
|
P V PAILY Vs. STATE OF KERALA
|
March 7, 2000 |
|
P Y ANNAMKUTTY Vs. P M BABY
|
June 6, 2000 |
|
P.T. JOSEPH Vs. KANAKAM
|
November 22, 2000 |
|
PADMAKUMAR Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
November 14, 2000 |
|
PADMANABHAN Vs. STATE OF KERALA
|
October 18, 2000 |
|
PANCHAYAT EXECUTIVE OFFICERS ASSN. Vs. STATE OF KERALA
|
July 18, 2000 |
|
PARAPPANANGADI C K U S SANGHAM Vs. DEPUTY DIRECTOR
|
July 13, 2000 |
|
PARENT TEACHER ASSOCIATION Vs. STATE OF KERALA
|
February 21, 2000 |
|
PAROL MAMMOO TIMBER MERCHANT Vs. CAMP BAZAR PALLI SABHA CANNANORE
|
October 20, 2000 |
|
PARTHA RADHA Vs. STATE OF KERALA
|
March 30, 2000 |
|
PARUKUTTY Vs. STATE OF KERALA
|
July 14, 2000 |
|
PARUKUTTY Vs. FEDERAL BANK LTD
|
March 29, 2000 |
|
PARVATHI MILLS KOLLAM UNIT OF N T C LTD Vs. QUILON HOTEL and TEA SHOP WORKERS UNION
|
June 26, 2000 |
|
PATHOOTY Vs. STATE OF KERALA
|
January 27, 2000 |
|
PATHROSE Vs. STATE OF KERALA
|
November 10, 2000 |
|
PATHUMMA Vs. STATE OF KERALA
|
June 23, 2000 |
|
PAUL Vs. BORDER SECURITY FORCE
|
June 21, 2000 |
|
PAYYANNUR CO OP EDUCATIONAL SOCIETY Vs. NARAYANAN
|
July 17, 2000 |
|
PEARI FOOD PRODUCTS Vs. V K PAREED RAWTHER
|
January 20, 2000 |
|
PERFECT GUNNY STORES AND ORS. Vs. L.R. RANGAIER SONS P. LTD. AND ORS.
|
November 17, 2000 |
|
POKKEN Vs. BHAGAVATI TEA ESTATES LIMITED
|
December 11, 2000 |
|
POKKEN Vs. JESSIE ESTATE
|
December 11, 2000 |
|
PONNAPPAN Vs. STATE OF KERALA
|
December 18, 2000 |
|
POONTHURUTHIL ABDULLA Vs. STATE OF KERALA
|
October 20, 2000 |
|
PORUTHISSERY GRAMA PACHAYAT Vs. DIRECTOR OF PANCHAYATS
|
June 17, 2000 |
|
PRADEEP KUMAR Vs. KESAVAN KUTTY NAIR
|
July 18, 2000 |
|
PRADEEP LEEN Vs. STATE OF KERALA
|
August 8, 2000 |
|
PRASAD Vs. SUB INSPECTOR OF POLICE
|
June 22, 2000 |
|
PRASANNAN Vs. DIRECTOR GENERAL B S F
|
July 10, 2000 |
|
PREMIER STEELS Vs. SALES TAX OFFICER II CIRCLE ERNAKULAM
|
November 29, 2000 |
|
PROCESS SYSTEMS Vs. AGENCY FOR NON CONVENTIONAL ENERGY AND RURAL TECHNOLOGY ANERT
|
February 9, 2000 |
|
PROJECT AND E CORPORATION OF INDIA LTD Vs. ALUMINIUM INDUSTRIES LTD
|
May 23, 2000 |
|
PULANJI KAMALAKSHI Vs. URADA RUGMINI
|
July 20, 2000 |
|
PUNJAB NATIONAL BANK Vs. A. K. SABHAPATHY
|
December 19, 2000 |
|
PURANDARAN Vs. HINDUSTAN LEVER LTD
|
August 29, 2000 |
|
PUTHIYADATH JAYAMATHY AVVA Vs. K J NAGA KUMAR
|
October 5, 2000 |
|
R BALAKRISHNA PILLAI Vs. K P BALACHANDRAN
|
September 29, 2000 |
|
R BHARATHAN Vs. INCOME TAX OFFICER
|
February 9, 2000 |
|
R SOMAN Vs. S PUSHPARAJAN
|
June 2, 2000 |
|
R SOMAN Vs. S PUSHPARAJAN
|
June 21, 2000 |
|
RADHA Vs. DIVISIONAL EMPLOYMENT OFFICER
|
June 20, 2000 |
|
RADHAKRISHNA PILLAI Vs. ASSISTANT REGISTRAR
|
June 5, 2000 |
|
RADHAKRISHNAN Vs. SUNOJ
|
February 9, 2000 |
|
RADHAKRISHNAN NAIR Vs. PADMANABHAN
|
February 22, 2000 |
|
RAJAN Vs. STATE OF KERALA
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April 4, 2000 |
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RAJAN Vs. LAKSHMI
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March 24, 2000 |
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RAJAN N R Vs. MATHRUBHOOMI PRINTING AND PUBLICASHING COMPANY LIMITED CALICUT
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December 5, 2000 |
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RAJASREE Vs. SECRETARY TO GOVERNMENT
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February 21, 2000 |
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RAJEEV Vs. STATE OF KERALA
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December 18, 2000 |
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RAJENDRA PANICKER Vs. STATE OF KERALA
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February 14, 2000 |
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RAJU Vs. PRINCIPAL MUNSIFF COURT
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March 1, 2000 |
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RAJU Vs. ELSAMMA
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December 1, 2000 |
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RAM BAHADUR THAKUR PRIVATE LIMITED Vs. STATE OF KERALA
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November 22, 2000 |
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RAMAKRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
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May 25, 2000 |
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RAMAN NABOODIRIPAD Vs. STATE OF KERALA
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August 8, 2000 |
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RAMAN NAIR Vs. SREEDEVI AMMA
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December 15, 2000 |
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RAMANKUTTY MENON Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
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March 21, 2000 |
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RAMBAL COMPANY Vs. KERALA STATE SCIENCE AND TECHNOLOGY MUSEUM THIRUVANANTHAPURM
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March 23, 2000 |
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RAMKRISHNAN Vs. THANKA
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October 24, 2000 |
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RAMLA Vs. STATE OF KERALA
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April 4, 2000 |
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RAMON SERVICES P LTD Vs. SUBHASH KAPOOR
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November 14, 2000 |
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RAPHAEL Vs. ALICE JOSE
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October 11, 2000 |
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RAVI Vs. ARAVINDAN
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August 10, 2000 |
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RAZACK Vs. STATE OF KERALA
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September 6, 2000 |
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REENA VIJAYAN Vs. UNION OF INDIA
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January 20, 2000 |
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REGARDING RAGGING OF FRESHERS IN THIRUVANANTHAPURAM GOVERNMENT ENGINEERING COLLEGE Vs. STATE OF KERALA
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March 10, 2000 |
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REGHU Vs. STATE OF KERALA
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February 21, 2000 |
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REJI Vs. STATE OF KERALA
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June 19, 2000 |
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RELIANCE TRADING COMPANY Vs. STATE OF KERALA
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January 27, 2000 |
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RENJEEV Vs. STATE OF KERALA
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May 23, 2000 |
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RETNAMMA RAVEENDRAN Vs. STATE ELECTION COMMISSION TRIVANDRUM
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June 1, 2000 |
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ROHINI VELU Vs. COCHIN PORT TRUST
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July 28, 2000 |
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ROSAMMA Vs. ANNAMMA
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January 20, 2000 |
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RUGMINI AMMA Vs. BHARGAVI KOVIL
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August 31, 2000 |
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S G PANDALAI Vs. JACOB C ALEXANDER
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March 1, 2000 |
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S JANARDHANAN NAIR Vs. STATE OF KERALA
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January 4, 2000 |
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S SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD THIRUVANANTHAPURAM
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October 12, 2000 |
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S SELVARATHINAM Vs. RAJASEKHARAN NAIR
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May 22, 2000 |
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S UNNIKRISHNAN Vs. STATE OF KERALA
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July 31, 2000 |
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SABU Vs. R T O TRIVANDRUM
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January 12, 2000 |
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SADANANDAN Vs. STATE OF KERALA
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August 7, 2000 |
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SAINUDDIN Vs. SULAIMAN
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December 22, 2000 |
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SAJI S NAIR Vs. BINDU
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July 21, 2000 |
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SAJIMON Vs. SAJI KAKKANAD SAJI K A
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March 10, 2000 |
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SALEEM Vs. STATE OF KERALA
|
December 7, 2000 |
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SALLY JOSEPH Vs. JOSE V JOSE
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February 10, 2000 |
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SAMYUKTHA THOZHILALI UNION Vs. OMANA JOHNSON
|
December 19, 2000 |
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SANJEEVAN Vs. DISTRICT EDUCATIONAL OFFICER
|
March 10, 2000 |
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SANKARA NARAYANAN Vs. DIRECTOR, CATERING SERVICE RAILWAY
|
September 6, 2000 |
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SANKARAN Vs. KARTHYAYANI AMMA
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December 18, 2000 |
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SANTHAKUMARI Vs. STATE OF KERALA
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July 21, 2000 |
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SAR UMMA Vs. MOIDEEN
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January 16, 2000 |
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SARASWATHY Vs. STATE OF KERALA
|
June 22, 2000 |
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SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD
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November 20, 2000 |
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SASIDHARAN NAIR Vs. UNIVERSITY OF CALICUT
|
June 20, 2000 |
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SASIKUMAR MACHINGATTU Vs. SECRETARY TO GOVERNMENT INDUSTRIES E DEPTT GOVERNMENT SECRETARIAT THIRUVANANTHAPURAM
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July 19, 2000 |
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SASSERIYIL JOSEPH Vs. DEVASSIA
|
September 22, 2000 |
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SATHI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
|
May 26, 2000 |
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SATHISH BABU Vs. STATE OF KERALA
|
August 9, 2000 |
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SATHYANARAYANAN Vs. ASST. EDUCATIONAL OFFICER
|
May 22, 2000 |
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SATHYANESAN Vs. STATE KERALA CO OPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD
|
February 17, 2000 |
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SAXENA Vs. BALRAM PRASAD
|
August 22, 2000 |
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SEA PEARL ENTERPRISES Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 1, 2000 |
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SEBASTIAN JOSEPH Vs. DEVASIA ANTONY
|
January 21, 2000 |
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SECRETARY COCHIN DEVASWOM BOARD Vs. DEPUTY DIRECTOR L F CD AUDIT THRISSUR
|
February 10, 2000 |
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SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT Vs. G SANTHAKUMARY
|
March 22, 2000 |
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SEETHA MATHEW Vs. RAVEENDRAN
|
May 30, 2000 |
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SEETHILAL Vs. STATE OF KERALA
|
April 7, 2000 |
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SELF EMPLOYERS SERVICE SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
September 6, 2000 |
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SELVAM BROILERS P LTD Vs. ASSISTANT COMMISSIONER ASSMT
|
May 30, 2000 |
|
SETHU Vs. STATE OF KERALA
|
November 23, 2000 |
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SETHUMADHAVAN Vs. GOVERNMENT OF KERALA
|
July 11, 2000 |
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SETHUNATHAN PILLAI Vs. NATIONAL HUMAN RIGHTS COMMISSION
|
November 21, 2000 |
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SHAHUL HAMEED Vs. NARAYANA PILLAI
|
September 6, 2000 |
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SHAJAHAN Vs. TAHSILDAR
|
June 9, 2000 |
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SHAJAHAN Vs. CHATHANNOOR GRAMA PANCHAYAT
|
August 31, 2000 |
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SHAMSUDEEN Vs. TRAVANCORE DEVASWOM BOARD
|
November 17, 2000 |
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SHAMSUDEEN Vs. DISTRICT COLLECTOR
|
June 27, 2000 |
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SHANMUGHAN Vs. UNION OF INDIA
|
January 25, 2000 |
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SHANTI Vs. JOY
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March 14, 2000 |
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Shanu Vs. State of Kerala
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August 9, 2000 |
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SHEIKH MEERAN RAWTHER Vs. PRINCIPAL SECRETARY TO GOVERNMENT
|
November 24, 2000 |
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SHOUKATHALI Vs. TAHSILDAR
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May 31, 2000 |
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SIDDIQUE Vs. STATE OF KERALA
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December 12, 2000 |
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SIMON Vs. ATHIRAMPUZHA PANCHAYAT
|
October 27, 2000 |
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SINDHU Vs. STATE OF KERALA
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December 19, 2000 |
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SIVAPRASAD Vs. STATE BANK OF TRAVANCORE
|
August 10, 2000 |
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SOMAN Vs. VASANTHAKUMARI
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March 30, 2000 |
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SOMASEKHARAN NAIR Vs. STATE OF KERALA
|
April 6, 2000 |
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SONNY P JACOB Vs. JILSE GEORGE
|
February 25, 2000 |
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SOSAMMA Vs. COMMISSIONER PALGHAT MUNICIPALITY
|
November 9, 2000 |
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SOSAMMA YOHANNAN Vs. ELIAS
|
November 24, 2000 |
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SPECIAL TAHSILDAR L A Vs. KALLU
|
June 8, 2000 |
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SREE BHAGAVATHI TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX
|
February 11, 2000 |
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SREE NARAYANA DHARMA SAMAJAM Vs. MOHANDAS
|
November 17, 2000 |
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SREEDEVI MENON Vs. SUB DIVISIONAL ENGINEER PHONES KATTANAM
|
June 1, 2000 |
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SREEJA Vs. CHIEF POSTMASTER GENERAL
|
November 22, 2000 |
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SREEJA Vs. AEO
|
March 7, 2000 |
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SREEJITH C P Vs. KERALA STATE CO OPERATIVE EMPLOYEES PENSION BOARD
|
January 24, 2000 |
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SREEKANTAN NAIR Vs. HINDUSTAN LATEX LIMITED
|
December 18, 2000 |
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SREEKUMARAN NAIR S/O GANGADHARAN NAIR Vs. CHIEF SECRETARY GOVERNMENT OF KERALA
|
August 31, 2000 |
|
STATE Vs. RETNAKARAN
|
October 30, 2000 |
|
STATE ELECTION COMMISSION Vs. KRISHNAN
|
September 26, 2000 |
|
STATE OF KERALA Vs. PADMANABHA IYER
|
September 23, 2000 |
|
STATE OF KERALA Vs. MAYA RAGHAVAN
|
November 1, 2000 |
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STATE OF KERALA Vs. SUKUMARAN NAIR
|
October 31, 2000 |
|
STATE OF KERALA Vs. KOTTARAKKARA PUBLIC WORKS SKILLED WORKERS LABOUR CONTRACT CO OPERATIVE SOCIETY LIMITED
|
October 31, 2000 |
|
STATE OF KERALA Vs. K SUSEELA GEORGE
|
August 10, 2000 |
|
STATE OF KERALA Vs. SREEKANTAN NAIR
|
August 17, 2000 |
|
STATE OF KERALA Vs. KUMARAN NAIR
|
July 18, 2000 |
|
STATE OF KERALA Vs. KUMARI SASIKALA J R
|
January 11, 2000 |
|
STATE OF KERALA Vs. VARGHESE
|
February 8, 2000 |
|
STATE OF KERALA Vs. K THANGARAJ
|
February 7, 2000 |
|
STATE OF KERALA Vs. SATHY
|
March 10, 2000 |
|
STATE OF KERALA Vs. T T ANTONY
|
February 29, 2000 |
|
STATE OF KERALA Vs. HOTEL AMRUTHA
|
June 22, 2000 |
|
STATE OF KERALA Vs. JOSE
|
April 5, 2000 |
|
STATE OF KERALA Vs. GANGADHARAN NADAR
|
March 31, 2000 |
|
STATE OF KERALA Vs. JACOB
|
March 22, 2000 |
|
STATE OF KERALA Vs. AYISHA
|
August 11, 2000 |
|
STATE OF KERALA Vs. M.GEETHA GEETHANJALI
|
February 18, 2000 |
|
STATE OF KERALA Vs. G. ANIRUDHAN
|
October 31, 2000 |
|
STATE OF MADHYA PRADESH Vs. PRADEEP KUMAR
|
September 12, 2000 |
|
SUB DIVISIONAL INSPECTOR OF POST OFFICES Vs. C A T
|
September 6, 2000 |
|
SUBBA Vs. BHASKARAN NAIR
|
January 17, 2000 |
|
SUBRAMANIAN Vs. STATE OF KERALA
|
August 8, 2000 |
|
SUDHA THEJUS Vs. UNION OF INDIA
|
July 3, 2000 |
|
SUKUMARI Vs. STATE OF KERALA
|
November 23, 2000 |
|
SULTHAN Vs. MOHANAN
|
August 24, 2000 |
|
SUMI JOHNSON Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
June 9, 2000 |
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SUNDER RAJ Vs. CORPORATION OF COCHIN
|
November 10, 2000 |
|
SUNU Vs. UNION OF INDIA
|
March 22, 2000 |
|
SURESH BABU Vs. STATE OF KERALA
|
November 3, 2000 |
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SURESH KUMAR P S ALIAS SURESH Vs. ELECTION COMMISSIONER THIRUVANATHAPURAM
|
July 31, 2000 |
|
SURESH KUMAR P S ALIAS SURESH Vs. ELECTION COMMISSIONER AND ORS
|
August 31, 2000 |
|
SYAMALA Vs. CATHOLIC SYRIAN BANK LTD
|
March 28, 2000 |
|
SYGOL CASTRO Vs. STATE OF KERALA
|
August 28, 2000 |
|
T G JANARDHANA BABU Vs. STATE OF KERALA
|
January 5, 2000 |
|
T J PHILIP Vs. STATE BANK OF TRAVANCORE
|
November 8, 2000 |
|
T K SANKARAN KUTTY Vs. STATE OF KERALA
|
March 20, 2000 |
|
T P CHANDRAN Vs. M K SATHYANANDAN
|
June 28, 2000 |
|
T U ASHRAF Vs. STATE OF KERALA
|
January 13, 2000 |
|
THAMBI Vs. STATE OF KERALA
|
July 25, 2000 |
|
THAMPY Vs. BOARD OF GOVERNORS SAINIK SCHOOLS
|
August 17, 2000 |
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THANKAPPAN Vs. CATHOLIC SYRIAN BANK
|
March 21, 2000 |
|
THARADEVI ASOKAN Vs. KERALA STATE ELECTRICITY BOARD
|
January 6, 2000 |
|
THE SYNDICATE BANK Vs. B. K. MAHIM
|
April 6, 2000 |
|
THIRUVANANTHAPURA CO OPERATIVE URBEN BANK LTD Vs. JOINT REGISTRAR OF CO OPERATIVE
|
November 2, 2000 |
|
THOMAS Vs. DISTRICT COLLECTOR
|
March 24, 2000 |
|
THOMAS Vs. JAIHIND POWERLOOM INDUSTRIAL COOP. SOCIETY LTD.
|
October 11, 2000 |
|
THOMAS ANTONY Vs. ADDL REGISTRAR OF COOPERATIVE SOCIETIES
|
August 31, 2000 |
|
THOMAS ANTOY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 31, 2000 |
|
THOMSON Vs. STATE OF KERALA
|
August 30, 2000 |
|
THOPPIL SREEKUMAR Vs. STATE OF KERALA
|
September 6, 2000 |
|
TITUS BENNY Vs. JOINT R. T. O.
|
November 20, 2000 |
|
TOMKOS ENGINEER & CONTRACTORS Vs. UNION OF INDIA
|
December 13, 2000 |
|
TOMY Vs. JAFFER
|
August 31, 2000 |
|
TOMY PHILIP Vs. CHIEF GENERAL MANAGER TELECOMMUNICATION
|
August 2, 2000 |
|
TRANSPORT CORPORATION OF INDIA LIMITED Vs. UNITED INDIA INSURANCE COMPANY LIMITED
|
August 18, 2000 |
|
TRIVANDRUM COOPERATIVE URBAN BANK LTD Vs. JOINT REGISTRAR OF COOPERATIVE SOCIETIES
|
November 2, 2000 |
|
TRIVANDRUM PORT and WORKERS CO OP SOC LTD Vs. DHANESH KUMAR
|
July 27, 2000 |
|
UDAYABHANU Vs. REGISTRAR OF CO OP SOCIETIES
|
April 13, 2000 |
|
ULAHANNAN KURIAN Vs. MARKOSE
|
April 5, 2000 |
|
UMMER Vs. STATE OF KERALA
|
April 4, 2000 |
|
UNION OF INDIA Vs. CHERIAN P THOMAS
|
February 8, 2000 |
|
UNION OF INDIA Vs. SUDHA THEJUS
|
August 31, 2000 |
|
UNITED INDIA INSURANCE CO Vs. FATHIMA
|
August 17, 2000 |
|
UNITED INDIA INSURANCE CO LTD Vs. K MOHANAN
|
August 18, 2000 |
|
UNITED INDIA INSURANCE CO LTD Vs. PIERCE LESLIE INDIAS LTD
|
January 3, 2000 |
|
UNITED INDIA INSURANCE CO LTD Vs. KUNHIMU
|
June 16, 2000 |
|
UNIVERSAL TRADES CORPORATION Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 24, 2000 |
|
UNIVERSITY OF KERALA Vs. E C MURALIDHARAN
|
January 27, 2000 |
|
UNNIKRISHNAN Vs. ALIKUTTY
|
September 5, 2000 |
|
USHAKUMARI Vs. ABDUL AZEEZ
|
June 5, 2000 |
|
UTHAMAN Vs. K S R T C
|
December 21, 2000 |
|
V A MOHAMMED ALI Vs. STATE OF KERALA
|
July 24, 2000 |
|
V C KARTHIYANI Vs. GOVERNMENT OF KERALA
|
September 6, 2000 |
|
V KUNHABDULLA Vs. STATE OF KERALA
|
August 3, 2000 |
|
V M VILASINI Vs. STATE OF KERALA
|
November 30, 2000 |
|
V NARAYANA REDDIAR Vs. RUGMINI AMMAL
|
August 25, 2000 |
|
V S PRABHAKARAN AND COMPANY Vs. STATE OF KERALA
|
November 8, 2000 |
|
V SUGANDHA LAL Vs. BOBY VARGHESE
|
June 6, 2000 |
|
VAIKUNDOM RUBBER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 7, 2000 |
|
VANAJA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 14, 2000 |
|
VARGHESE Vs. DEPUTY DIRECTOR OF EDUCATION
|
March 21, 2000 |
|
VARGHESE Vs. SHAMEEMA
|
November 27, 2000 |
|
VASU Vs. ADDITIONAL DISTRICT MAGISTRATE
|
September 29, 2000 |
|
VENUGOPAL Vs. SUB INSPECTOR OF POLICE MATHILAKAM
|
February 17, 2000 |
|
VICTORY PAPER AND BOARDS INDIA LIMITED Vs. REVENUE DIVISIONAL OFFICER PALAKKAD
|
April 3, 2000 |
|
VIDYA BHAT T Vs. MAHATAMA GANDHI UNIVERSITY
|
July 20, 2000 |
|
VIJAYAMMA Vs. STATE OF KERALA
|
November 24, 2000 |
|
VIJAYAMMA Vs. RADHAMMA
|
November 8, 2000 |
|
VIJAYAN Vs. SYNDICATE BANK
|
March 28, 2000 |
|
VIKRAMAN UNNITHAN Vs. KOSHY M KOSHY
|
March 14, 2000 |
|
VIMI VASWANI Vs. STATE OF KERALA
|
February 8, 2000 |
|
VINOD Vs. T. HARIDASAN
|
July 13, 2000 |
|
VISALAKSHY Vs. VIJAYARAGHAVAN
|
March 24, 2000 |
|
VISHNU NAMBOOTHIRY Vs. STATE OF KERALA
|
August 9, 2000 |
|
VISWANATH Vs. STATE OF KERALA
|
July 28, 2000 |
|
VISWANATHAN Vs. ABDUL HAMEED
|
August 8, 2000 |
|
VOSTO PAUL Vs. THE KERALA PUBLIC SERVICE COMMISSION
|
April 4, 2000 |
|
VYSALI PHARMACEUTICALS LTD Vs. S G S MEDIOM P LTD
|
December 13, 2000 |
|
XAVIER Vs. KRISHNAKUMARI
|
August 18, 2000 |
|
YOOSUFKUNJU Vs. UNION OF INDIA
|
March 10, 2000 |