|
CANARA BANK Vs. K. M. ABDUL KAREEM
|
July 30, 1999 |
|
DEEPTHY K. Vs. STATE OF KERALA
|
December 15, 1999 |
|
GUDDAPPA RAI Vs. NARAYANA RAI
|
July 13, 1999 |
|
ISSAC PETER Vs. STATE OF KERALA
|
February 2, 1999 |
|
KUTTIKRISHNAN Vs. STATE OF KERALA
|
September 14, 1999 |
|
P. RUKMANI AMMA Vs. STATE OF KERALA
|
October 4, 1999 |
|
A GOPALAKRISHNA BHAT Vs. KAVERI AMMA
|
February 18, 1999 |
|
A K T K M GUPTAN NAMBOODIRIPAD Vs. GOVERNMENT OF KERALA
|
February 3, 1999 |
|
A MOHAMMAD IQBAL Vs. BAR COUNCIL OF INDIA NEW DELHI
|
December 17, 1999 |
|
A N NADARAJAN Vs. K C NADARAJAN
|
March 10, 1999 |
|
A N THOMAS Vs. UNION OF INDIA
|
November 29, 1999 |
|
A R LAKSHMANAN S KUNHUMUHARNMED Vs. BAVA HAJI
|
July 22, 1999 |
|
A SARANGADHARAN Vs. VIJAYAN
|
January 22, 1999 |
|
ABAD FISHERIES Vs. COMMISSIONER OF INCOME TAX
|
November 6, 1999 |
|
ABDUL AZEEZ Vs. STATE OF KERALA
|
March 9, 1999 |
|
ABDUL AZEEZ KUNJU Vs. DISTRICT SUPPLY OFFICER
|
August 13, 1999 |
|
ABDUL GAFOOR Vs. COMMISSIONER
|
October 25, 1999 |
|
Abdul Gafoor Vs. Abdurahiman
|
March 17, 1999 |
|
ABDUL HAMEED Vs. GOVT OF INDIA
|
July 22, 1999 |
|
ABDUL KARIM Vs. K S E B
|
July 13, 1999 |
|
ABDUL MAJEED Vs. SOUTHERN RAILWAY
|
March 23, 1999 |
|
ABDUL REHMAN Vs. STATE OF KERALA
|
August 20, 1999 |
|
ABDULLA Vs. ABDULLA
|
November 29, 1999 |
|
ABOOBACKER Vs. AYISHU
|
July 30, 1999 |
|
ABUBACKER Vs. UNION OF INDIA
|
December 1, 1999 |
|
ACHAMMA CHACKO Vs. TAHSILDAR
|
January 20, 1999 |
|
ACHO DOMINIC Vs. XAVIER
|
November 12, 1999 |
|
ADHIKARATH VALAPPIL KUNHUMUHAMMED ALIAS KUNHIPPA Vs. KORATH ILLATH VALAPPIL MAMMI ALIAS BAVA HAJI
|
July 22, 1999 |
|
ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP Vs. ABDULLAKOYA HAJI
|
December 7, 1999 |
|
ADORATION CONVENT Vs. CICILY
|
November 16, 1999 |
|
ADRIL DCOUTH Vs. PREMIER AUTO ELECTRIC LTD
|
October 22, 1999 |
|
AGRICULTURAL PRODUC AND PROCESSED FOOD EXPORT Vs. STATE OF KERALA
|
November 24, 1999 |
|
AIKARANAD GRAMA PANCHAYAT Vs. MALANKARA ORTHODOX SYRIAN CHURCH
|
August 19, 1999 |
|
AJANTHA COLOUR LABORATORY Vs. STATE OF KERALA
|
March 26, 1999 |
|
ALEYKUTTY JOSEPH Vs. THOMMAN VARKEY
|
March 29, 1999 |
|
ALIYAR Vs. RETURNING OFFICER
|
October 5, 1999 |
|
ALL KERALA DT CO OP BANK EMPLOYEES CONGRESS Vs. STATE OF KERALA
|
August 2, 1999 |
|
ALL KERALA MOTOR DRIVING SCHOOL WORKERS WELFARE ASSOCIATION Vs. STATE OF KERALA
|
March 16, 1999 |
|
ALLAHABAD BANK Vs. KUMARA SWAMY
|
May 4, 1999 |
|
ALLAHABAD BANK Vs. KUMARA SWAMY
|
July 4, 1999 |
|
AMMINI ZACHARIAS Vs. DISTRICT COLLECTOR
|
December 15, 1999 |
|
AMRITA PRIYA Vs. STATE OF KERALA
|
August 6, 1999 |
|
ANAND PARTHASARATHY Vs. STATE OF KERALA
|
December 1, 1999 |
|
ANANDAN Vs. DY DIRECTOR OF PANCHAYATS
|
December 3, 1999 |
|
ANANTHA ACHARY Vs. B S ABDUL AZEEZ
|
January 27, 1999 |
|
ANAS Vs. STATE OF KERALA
|
August 16, 1999 |
|
ANILKUMAR Vs. BEENA
|
December 1, 1999 |
|
ANIRUDHAN Vs. GOVERNMENT OF KERALA
|
July 26, 1999 |
|
ANOOP AUTO FINANCE Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION
|
July 14, 1999 |
|
ANTAPPAN Vs. ASOKAN
|
October 21, 1999 |
|
ANTONY Vs. STATE OF KERALA
|
November 27, 1999 |
|
APOLLO TYRES LIMITED Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX SPECIAL CIRCLE II ERNAKULAM
|
March 5, 1999 |
|
APPLICO Vs. STATE OF KERALA
|
December 14, 1999 |
|
ARAVINDAKSHAN Vs. SUKUMARAN
|
December 13, 1999 |
|
ARAVINDAKSHAN Vs. RAGHAVAN
|
December 16, 1999 |
|
ARUMUKHAN Vs. RAJASEKHARAN
|
March 31, 1999 |
|
ARUN S NAIR Vs. HEADMASTER ST MICHAELS ANGLO INDIAN HIGH SCHOOL KANNUR
|
June 7, 1999 |
|
ASHOK Vs. KERALA PUBLIC SERVICE COMMISSION
|
December 6, 1999 |
|
ASHOK PYLO PEEDIYAKKAN Vs. RACHEL DAVID
|
July 22, 1999 |
|
ASIAN TECHS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 6, 1999 |
|
ASIAN TECHS LTD. Vs. CIT, COCHIN
|
November 6, 1999 |
|
ASSISTANT COMMISSIONER OF INCOME TAX Vs. KETHAN KUMAR A SHAH
|
August 6, 1999 |
|
ASSISTANT EXECUTIVE ENGINEER KERALA WATER AUTHORITY ERNAKULAM Vs. K SEETHARAMA RAO
|
March 22, 1999 |
|
ATTUKAL JEWELLERY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 29, 1999 |
|
Augusty Vs. Rajan
|
February 23, 1999 |
|
B SREEDHARAN NAIR Vs. UNION OF INDIA
|
February 8, 1999 |
|
B SUBRAYA BHAT Vs. STATE OF KERALA
|
February 12, 1999 |
|
B THANKAPPAN Vs. STATE OF KERALA
|
January 4, 1999 |
|
B.A. BENNY Vs. SMT. RAICHAL BINDU
|
December 10, 1999 |
|
BABU VARGHESE Vs. DEPUTY SUPERINTENDENT OF POLICE KOTTAYAM
|
January 13, 1999 |
|
BABURAJAN Vs. PARUKUTTY
|
February 27, 1999 |
|
BABY Vs. STATE OF KERALA
|
February 8, 1999 |
|
BABY VIJAYAN Vs. INDUSTRIAL TRIBUNAL
|
February 26, 1999 |
|
BAHULAYAN V Vs. STATE OF KERALA
|
September 24, 1999 |
|
BALACHANDRAN Vs. MEENA
|
January 21, 1999 |
|
BALAGOPAL Vs. STATE OF KERALA
|
November 10, 1999 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
June 23, 1999 |
|
BALAKRISHNAN Vs. MOHAMMED BASHEER
|
June 25, 1999 |
|
BALAKRISHNAN NAIR C DR Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1999 |
|
BALANAIULAN NAIR Vs. DEPUTY DIRECTOR OF EDUCATION
|
March 17, 1999 |
|
BASHEER Vs. STATE OF KERALA
|
January 15, 1999 |
|
BEENA RANI Vs. REGIONAL TRANSPORT AUTHORITY KOLLAM
|
February 9, 1999 |
|
BERNAD AROOJA Vs. CATHERINE BIVERA
|
December 9, 1999 |
|
BHAGEERATHA ENGINEERING LTD Vs. SUPERINTENDENT OF POLICE
|
September 29, 1999 |
|
BHARGAVAN PILLAI Vs. DY. TAHSILDAR
|
October 25, 1999 |
|
BHARGAVI AMMA Vs. PARUKUTTY AMMA
|
July 9, 1999 |
|
BHASKARA MENON Vs. STATE OF KERALA
|
March 12, 1999 |
|
BHASKARAN Vs. BALAN
|
September 29, 1999 |
|
BHASKARAN Vs. STATE OF KERALA
|
July 14, 1999 |
|
BHAVANJI HANSARAJ Vs. LOURDES CHURCH PERUMANOOR
|
May 26, 1999 |
|
BINDU Vs. STATE OF KERALA
|
December 14, 1999 |
|
BOARD OF REVENUE Vs. PARAMESWARAN NAIR
|
November 25, 1999 |
|
C C ARAVINDAN Vs. DIVISIONAL FOREST OFFICER
|
August 12, 1999 |
|
C K SREEDHARAN Vs. STATE OF KERALA
|
January 11, 1999 |
|
C K VENKATARAM NAIDU Vs. C R VASANTHI
|
September 16, 1999 |
|
C MURARI Vs. C N VASUDEVAN
|
September 23, 1999 |
|
C P PAUL Vs. C P SUSAN
|
July 6, 1999 |
|
C PITCHEIYAN Vs. REGIONAL MANAGER CO OPTEX KOCHI
|
June 4, 1999 |
|
C V VARGHESE Vs. DEVI ACCADEMY
|
January 5, 1999 |
|
CAMBATA AVIATION LIMITED Vs. COCHIN INTERNATIONAL AIRPORT LIMITED ERNAKULAM
|
February 10, 1999 |
|
CAMBATTA AVIATION LIMITED Vs. COCHIN INTERNATIONAL AIRPORT LIMITED
|
March 29, 1999 |
|
CANARA BANK Vs. ABDURAHIMAN
|
July 1, 1999 |
|
CAPTAIN Vs. DISTRICT COLLECTOR
|
May 25, 1999 |
|
CARONA LTD Vs. SUJATHAKUMARI
|
April 7, 1999 |
|
CASHEW DEVELOPMENT CORPORATION Vs. SAROJI AMMA
|
October 25, 1999 |
|
CASHEW DEVELOPMENT CORPORATION LTD Vs. LABOUR COURT
|
January 15, 1999 |
|
CASHEW MANUFACTURERS AND EXPORTERS ASSOCIATION, PANKAJA SADANAM, ASRAMAM, KOLLAM AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
February 12, 1999 |
|
CHACKO Vs. JAYA VARMA
|
October 15, 1999 |
|
CHACKO M. C. Vs. DISTRICT EDUCATIONAL OFFICER
|
December 18, 1999 |
|
CHAIRMAN AND MANAGING DIRECTOR HINDUSTAN LATEX LTD Vs. STATE OF KERALA
|
January 7, 1999 |
|
CHALAKKUDY BAR ASSOCIATION Vs. THOMAS JOLLY CHERIYAN
|
October 13, 1999 |
|
CHANDRAMATHI AMMA Vs. MALANADU CO OPERATIVE BANK
|
September 15, 1999 |
|
CHANDRAN Vs. GOPALAN
|
October 28, 1999 |
|
CHANDRASENAN Vs. STATE OF KERALA
|
September 24, 1999 |
|
CHARLES C GEORGE Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 7, 1999 |
|
CHERTHALA AGRL RJX BANK Vs. JOINT REGISTRAR
|
September 28, 1999 |
|
CHITTUR PERFUME OIL INDUSTRIES Vs. INTELLIGENCE OFFICER SQUAD NO III AGRICULTURAL INCOME-TAX AND SALES TAX PALAKKAD
|
March 9, 1999 |
|
CHRISTOPHER JOSE Vs. STATE OF KERALA
|
July 14, 1999 |
|
CIT Vs. MAHIM UDMA
|
October 8, 1999 |
|
COLONEL K. P. B. NAMBIAR Vs. MILITARY SECRETARY, GOVT. OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
|
March 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SHEGGY ABDULLA
|
October 8, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JOHNY JOSEPH
|
October 7, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. K MAHIM UDMA
|
October 8, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ASAIN TECHS LIMITED
|
October 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ABRAHAM GEORGE
|
October 28, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KUNNATH PAPER MILLS PRIVATE LIMITED
|
October 25, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JAI HIND TRAVELS PRIVATE LIMITED
|
November 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. R RAMALINGAIR
|
October 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MASONEILAN INDIA LIMITED
|
October 15, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA ELECTRIC LAMP WORKS LTD
|
October 15, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED
|
October 21, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS LIMITED
|
November 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ASPINWALL CO TRAVANCORE LIMITED
|
November 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. AMY COLABAWALA
|
November 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KESARIA TEA COMPANY LIMITED
|
November 19, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
|
November 19, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. DHANALAKSHMY WEAVING WORKS
|
November 10, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MAULANA TEA COMPANY
|
November 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. A SREENIVASA PAI
|
November 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PAILY PILLAI AND COMPANY
|
November 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. N J ALBERT
|
July 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ASIAN TECHS LIMITED
|
July 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. C W S INDIA LIMITED
|
August 20, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. CEO TECH FOUNDATIONS AND CONSTRUCTIONS
|
September 24, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GUNAVATHY DHARMASY
|
September 25, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. HARISONS MALAYALAM LIMITED
|
September 28, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MALABAR STEEL ROLLING MILLS LTD
|
September 29, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. O E N INDIA LIMITED
|
September 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. S R V PRESS AND PUBLICATIONS PRIVATE LIMITED
|
September 30, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION LIMITED
|
October 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MULLOOR CHITTIES
|
October 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. P K NARAYANAN
|
October 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. A GEERIPAL
|
October 4, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN SHIPYARD LTD
|
September 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LTD
|
September 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. ABAD HOTELS INDIA PRIVATE LIMITED
|
September 23, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
|
September 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED
|
September 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. VAIKUNDAM RUBBER COMPANY LIMITED
|
September 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. EXCEL GLASSES LTD
|
March 5, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LIMITED
|
March 1, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. FORBES EWART AND FIGGIS PRIVATE LIMITED
|
February 17, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. M P RAMACHANDRAN NAIR
|
February 15, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. JOSEPH RAJAPPAN DECD
|
January 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PURSHOTHAM GOKULDAS
|
January 12, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KING FISHERIES P LTD
|
January 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. BHARATH SEA FOODS
|
January 6, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. MIDAS RUBBER PRIVATE LIMITED
|
January 22, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
|
April 9, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KISHOREKUMAR SHAMJI
|
December 18, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. BAFEKYH EXPORT HOUSE
|
December 13, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. M A UNNEERIKUTTY
|
December 18, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. GEO SEA FOODS
|
November 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. C W S INDIA LIMITED
|
November 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER BREWERIES LIMITED
|
November 27, 1999 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT CO
|
November 29, 1999 |
|
COMMISSIONER OF INCOME TAX GIFT TAX Vs. MATHEW MAPPILLAI
|
September 29, 1999 |
|
COMMISSIONER OF WEALTH TAX Vs. M K ABDUL KHADER HAJI DECD
|
December 18, 1999 |
|
COMMONWEALTH TRUST Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1999 |
|
CONTROLLER OF DEFENCE ACCOUNTS Vs. SADANANDAN
|
December 14, 1999 |
|
D B MOIDEEN Vs. STATE OF KERALA
|
March 1, 1999 |
|
D BATCHA MOIDEEN Vs. STATE OF KERALA
|
January 29, 1999 |
|
DANYKUTTY Vs. STATE OF KERALA
|
November 18, 1999 |
|
DAVY Vs. INDU
|
September 24, 1999 |
|
DELSON DAVIS Vs. STATE OF KERALA
|
November 8, 1999 |
|
DEVAKI Vs. STATE OF KERALA
|
October 22, 1999 |
|
DEVAKI Vs. STATE OF KERALA
|
June 21, 1999 |
|
DHANALAKSHMI BANK LTD Vs. DIVAKARAN
|
November 6, 1999 |
|
DILEEP T VARGHESE Vs. STATE OF KERALA
|
August 5, 1999 |
|
DISCHARGED SERVICEMENS ASSOCIATION Vs. STATE OF KERALA
|
November 23, 1999 |
|
DIST. INDUSTRIES CENTRE Vs. KAITHARI NEITHU SAHAKARANA SANGAM
|
April 9, 1999 |
|
DISTRICT EXECUTIVE OFFICER K M T W W F B Vs. PRADEEP
|
January 28, 1999 |
|
DISTRICT EXECUTIVE OFFICER K M T W W F B Vs. PRADEEP
|
January 1, 1999 |
|
DISTRICT SUPDT OF POLICE Vs. GEORGE
|
September 29, 1999 |
|
DIVAKARAN Vs. KERALA PUBLIC SERVIC COMMISSION
|
July 19, 1999 |
|
DIVL. FOREST OFFICER Vs. AMINA
|
February 11, 1999 |
|
DR. SUNEER SHARMA Vs. DR. MADHURLATA SHARMA
|
July 29, 1999 |
|
DR. THOMAS JOHN M., Vs. VICE CHANCELLOR, M.G. UNIVERSITY AND CHAIRMAN SELECTION
|
January 25, 1999 |
|
DY COMMISSIONER LAW Vs. C K INDUSTRIES
|
April 6, 1999 |
|
E A BENNY Vs. RAICHEL BINDU
|
January 29, 1999 |
|
E S I CORPORATION Vs. HINDUSTAN TILE WORKS
|
July 9, 1999 |
|
EASTERN CONDIMENTS PRIVATE LTD Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE IDUKKI
|
February 23, 1999 |
|
EBY J JOSE Vs. UNION OF INDIA
|
August 11, 1999 |
|
EDAPPAL SERVICE CO OPERATIVE BANK Vs. GENERAL MANAGER
|
October 5, 1999 |
|
EDAVANAKKAD TELEPHONE SUBSCRIBERS ASSOCIATION Vs. UNION OF INDIA
|
January 27, 1999 |
|
EDWIN Vs. DIRECTOR-GENERAL ALL INDIA RADIO
|
June 1, 1999 |
|
ELAM PAKKAT MATHEW Vs. MULAM KOTHRAYIL KOCHURANI
|
July 14, 1999 |
|
ELIAMMA CHACKO Vs. LEELA KARUNAKARAN
|
March 12, 1999 |
|
EMINENT ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1999 |
|
EMMANUAL K V Vs. TELK
|
January 8, 1999 |
|
EMPLOYES STATE INSURANCE CORPN Vs. VIJAYAN
|
September 1, 1999 |
|
ERNAKULAM DIST CO-OPERATIVE BANK Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
November 16, 1999 |
|
EVERERSTEE Vs. DISTRICT LABOUR OFFICER
|
June 10, 1999 |
|
FAROOK SHAFI Vs. STATE OF KERALA
|
October 14, 1999 |
|
FR ANTONY KAVALAKATT Vs. DISTRICT EDUCATIONAL OFFICER
|
January 25, 1999 |
|
FRANCIS JOSEPH Vs. STATE OF KERALA
|
August 20, 1999 |
|
FRANCIS THACHIL Vs. ANGAMALY MUNICIPALITY
|
January 12, 1999 |
|
G HARI Vs. JOHN PROMOD ALEXANDER
|
December 4, 1999 |
|
G N R UNNITHAN Vs. STATE OF KERALA
|
December 13, 1999 |
|
G P VIJAYAKUMAR Vs. PUNJAB AND SIND BANK
|
May 26, 1999 |
|
G PURUSHOTHAMA PANIKKAR Vs. G MOHAN
|
July 2, 1999 |
|
G SUKESH Vs. DEPUTY DIRECTOR OF INCOME TAX
|
August 3, 1999 |
|
GEETHA Vs. STATE OF KERALA
|
January 25, 1999 |
|
GENERAL MANAGER (REGISTRAR), DISTRICT INDUSTRIES CENTRE, TRIVANDRUM Vs. THRIKKANNAPURAM KAITHARI NEITHU SAHAKARANA SANGAM
|
April 9, 1999 |
|
GEO SEAFOODS Vs. ADDITIONAL SALES TAX OFFICER IV SECOND CIRCLE MATTANCHERRY
|
November 10, 1999 |
|
GEORGE Vs. ELIZABETH
|
September 28, 1999 |
|
GLEN LEVEN ESTATE P LTD Vs. STATE OF KERALA
|
July 28, 1999 |
|
GOPALAKRISHNA KURUP Vs. STATE OF KERALA
|
November 9, 1999 |
|
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
November 4, 1999 |
|
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
|
October 14, 1999 |
|
GOPALAKRISHNAN NAIR Vs. KARTHIYAYANI NANGELI AMMA
|
September 9, 1999 |
|
GOPALAKRISHNAN POTTI Vs. STATE OF KERALA
|
August 10, 1999 |
|
GOPALAN Vs. RAJENDRAN NAIR
|
November 24, 1999 |
|
GOPALAN Vs. STATE OF KERALA
|
January 13, 1999 |
|
GOPALAN Vs. DIRECTOR OF PANCHAYATS
|
March 8, 1999 |
|
GOPINATHAN NAIR Vs. UNION OF INDIA
|
November 1, 1999 |
|
GOVERNMENT OF KERALA Vs. PALGHAT DT COOP RUBBER MARKETING SOCIETY LTD
|
March 23, 1999 |
|
GOVINDA BHAT Vs. SHAM BHAT
|
October 12, 1999 |
|
GOVINDA PILLAI Vs. STATE OF KERALA
|
March 31, 1999 |
|
GOVINDAN THANKAPPAN Vs. ARULAYI
|
June 29, 1999 |
|
GOVINDANKUTTY Vs. STATE OF KERALA
|
November 10, 1999 |
|
GOVINDANUTTY NAIR Vs. GOPALAKRISHNAN
|
November 10, 1999 |
|
GURUVAYOOR DEVASWOM EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
|
October 14, 1999 |
|
HAFIZ Vs. ABDURAHIMAN MAKHDOOMI
|
September 10, 1999 |
|
HAJARA Vs. UDAYAN
|
August 20, 1999 |
|
HAJEE P HUSSAIN KHAN Vs. AGRICULTURAL INCOME TAX OFFICER
|
February 23, 1999 |
|
HALIMATHU BEEVI Vs. STATE OF KERALA
|
July 13, 1999 |
|
HAMEED Vs. JAMEELA
|
May 26, 1999 |
|
HAMEED Vs. ASHOKAN
|
October 14, 1999 |
|
HAMSA Vs. ABDUL JALEEL
|
February 19, 1999 |
|
HAMZA Vs. STATE OF KERALA
|
November 6, 1999 |
|
HAREENDRAN NAIR Vs. STATE OF KERALA
|
July 27, 1999 |
|
HARI SOMAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 22, 1999 |
|
HASSANKUTTY Vs. PEERUMUHAMMED RAWTHER
|
July 27, 1999 |
|
HINDUSTAN ORGANIC CHEMICALS LIMITED Vs. STATE OF KERALA
|
February 3, 1999 |
|
HINDUSTAN PETROLEUM CORPORATION LTD Vs. JOHN
|
December 2, 1999 |
|
HOTEL SHAH AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 16, 1999 |
|
HYDERKHAN Vs. MEHARUNNISSA
|
November 30, 1999 |
|
INCOME TAX OFFICER Vs. GOPALAN
|
September 17, 1999 |
|
INCOME TAX OFFICER Vs. VIJAYA AUTOMOBILES
|
November 2, 1999 |
|
INDIAN COFFEE W COOP SOCIETY Vs. SHARAFUDEEN
|
August 31, 1999 |
|
INDIAN OVERSEAS BANK Vs. A B SENAN
|
January 25, 1999 |
|
IRITTY TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
October 25, 1999 |
|
ISMAIL Vs. STATE OF KERALA
|
February 17, 1999 |
|
ISMAIL Vs. KUNJAN MARAKKAR
|
February 16, 1999 |
|
JACOB STEPHEN Vs. STATE OF KERALA
|
October 7, 1999 |
|
JALALUDHEEN Vs. STATE OF KERALA
|
March 19, 1999 |
|
JALLALUDDIN Vs. KERALA AGRICULTURAL UNIVERSITY
|
October 8, 1999 |
|
JAMES KOSHY Vs. K S R T C
|
August 9, 1999 |
|
JAN ENTERPRISES Vs. AEGEE ENTERPRISES
|
November 8, 1999 |
|
JANAKI PADMAKSHI Vs. SARASWATHI
|
December 16, 1999 |
|
JANAKY Vs. SASI
|
July 16, 1999 |
|
JAYACHANDRA NADAR Vs. MALATHI
|
November 17, 1999 |
|
JAYAPRAKASH Vs. JOHN
|
July 7, 1999 |
|
JAYARAJ Vs. R T A KOTTAYAM
|
January 27, 1999 |
|
JAYARAM Vs. TRAVANCORE DEVASWOM BOARD
|
November 3, 1999 |
|
JERRY JOSEPH Vs. COMMR. OF ENTRANCE EXAMINATIONS
|
November 24, 1999 |
|
JIBU SIMON Vs. MEENAKSHI AMMA
|
November 12, 1999 |
|
JOHN Vs. BABU
|
August 20, 1999 |
|
JOHN Vs. GEORGE JACOB
|
January 28, 1999 |
|
JOHN Vs. RTA PATHANAMTHITTA
|
March 31, 1999 |
|
JOHN MATHEW Vs. VECHOOCHIRA GRAMA PANCHAYAT
|
July 29, 1999 |
|
JOHN PHILIP Vs. STATE OF KERALA
|
February 19, 1999 |
|
JOHNSON Vs. RTA TRICHUR
|
March 31, 1999 |
|
JOHNY Vs. EXCISE INSPECTOR
|
March 1, 1999 |
|
JOINT REGISTRAR Vs. CHATHA
|
July 30, 1999 |
|
JOMMON M J ALIAS M C JOHN Vs. MERCY JOHN
|
November 22, 1999 |
|
JOSAY KONDODY Vs. CHACKO THOMAS
|
September 7, 1999 |
|
JOSE Vs. BORDER SECURITY FORCE
|
September 29, 1999 |
|
JOSE AUGUSTINE Vs. STATE OF KERALA
|
February 2, 1999 |
|
JOSE MATHEW Vs. K S I E LTD
|
September 22, 1999 |
|
JOSEPH Vs. STATE OF KERALA
|
September 15, 1999 |
|
JOSEPH Vs. MARY
|
July 21, 1999 |
|
JOSEPH Vs. DISTRICT COLLECTOR
|
February 4, 1999 |
|
JOSEPH Vs. STATE OF KERALA
|
November 4, 1999 |
|
JOSEPH KUZHIJALIL Vs. JOSEPH PULIKUNNEL ALIAS P S JOSEPH
|
August 18, 1999 |
|
JOSEPH MANADAN Vs. TRANSPORT COMMISSIONER GOVERNMENT OF KERALA TRIVANDRUM
|
July 12, 1999 |
|
JOSEPH MATHEW Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1999 |
|
JOSEPH THOMAS Vs. JOSEPH JOSEPH
|
March 24, 1999 |
|
JOY Vs. NARAYANA MENON
|
March 21, 1999 |
|
JOY Vs. NARAYANA MENON
|
March 17, 1999 |
|
JOY XAVIER A S Vs. LABOUR COURT
|
February 15, 1999 |
|
K A SUDESH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 1, 1999 |
|
K BHAGIRATHI G SHENOY Vs. K P BALLAKURAYA
|
April 6, 1999 |
|
K I GEORGE Vs. MUHAMMED MASTER
|
June 1, 1999 |
|
K JAYA VARMA Vs. RETURNING OFFICER
|
July 7, 1999 |
|
K K GOPALAN AND CO Vs. ASSISTANT COMMISSIONER
|
November 5, 1999 |
|
K K KRISHNA PILLAI Vs. INFANT JESUS CHURCH ERNAKULAM
|
November 22, 1999 |
|
K MURALEEDHARAN Vs. V V RAGHAVAN
|
March 24, 1999 |
|
K N SUSHAMA Vs. MERCY ANTONY
|
August 20, 1999 |
|
K PUSHPANGADAN Vs. FEDERAL BANK LIMITED ALWAYE
|
July 1, 1999 |
|
K S R T EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
|
February 18, 1999 |
|
K SHREEDHARAN AND CO P LTD Vs. STATE OF KERALA
|
October 14, 1999 |
|
K V JOSEPH Vs. DEVAYANI AMMA
|
January 27, 1999 |
|
K V SOLOMON Vs. RETURNING OFFICER KAKKA VYAVASAYA CO OPERATIVE SOCIETY LTD
|
January 12, 1999 |
|
K ZAINABA Vs. UNION OF INDIA
|
October 14, 1999 |
|
K. PADMANABHAN Vs. ASSTT. EDUCATIONAL OFFICER, MATTANNUR AND OTHERS
|
February 4, 1999 |
|
K. V. THOMAS Vs. STATE OF KERALA
|
November 10, 1999 |
|
K.K. LENIN Vs. STATE OF KERALA
|
August 9, 1999 |
|
KADER S O MOIDUNNI Vs. STATE OF KERALA
|
July 15, 1999 |
|
KALLIANI AMMA Vs. RUGMINI
|
August 6, 1999 |
|
KALLIANI AMMA Vs. MALLIKA
|
October 15, 1999 |
|
KALYANI BHAI Vs. MADAN NADAR
|
November 6, 1999 |
|
KAMALAKSHI AMMA Vs. KARTHIYANI AMMA
|
May 31, 1999 |
|
KAMALAKSHI AMMA THANKAMMA Vs. SICILY JOSEPH
|
January 7, 1999 |
|
KAMALAM Vs. STATE OF KERALA
|
October 8, 1999 |
|
KANNAN Vs. LAND ACQUISITION OFFICER
|
June 24, 1999 |
|
KARTHY Vs. PARUKUTTY
|
October 14, 1999 |
|
KARUNAKARAN Vs. BHASKARA PANICKER
|
June 29, 1999 |
|
KERALA DISTILLERIES AND ALLIED PRODUCTS LIMITED Vs. ASSISTANT COMMISSIONER
|
November 27, 1999 |
|
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. RAVEENDRAN PILLAI
|
June 10, 1999 |
|
KERALA FINANCIAL CORPORATION VELLAYAMBALAM TRIVANDRUM Vs. SYNDICATE BANK CALICUT
|
February 8, 1999 |
|
KERALA KALAATRE Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1999 |
|
KERALA SMALL FINANCIERS ASSOCIATION Vs. STATE OF KERALA
|
August 2, 1999 |
|
KERALA STATE FINANCIAL ENTERPRISES LIMITED THRISSUR Vs. C J THAMPI
|
January 27, 1999 |
|
KERALA STATE HOUSING BOARD Vs. SANTHASAKKU BAI
|
April 8, 1999 |
|
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 18, 1999 |
|
KESARIYA TEA CO LTD Vs. STATE BANK OF INDIA
|
February 24, 1999 |
|
KHADEEJA Vs. SIDDIQUE
|
December 2, 1999 |
|
KHOULA KASSIM Vs. TAHSILDAR
|
February 3, 1999 |
|
KIL KOTAGIRI TEA AND COFFEE ESTATE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1999 |
|
KOCHU NEELAKANTAN Vs. NANI THANKAMMA
|
November 8, 1999 |
|
KOCHUPATHU Vs. DIRECTOR OF PANCHAYATS
|
June 10, 1999 |
|
KOCHUTHAMPI RAWTHER HASSANKUTTY Vs. PEERUMUHAMMED PUTHUMALIYAR RAWTHER
|
July 27, 1999 |
|
KOMATH KUMBA AMMA Vs. KERALA STATE ELECTRICITY BOARD
|
November 17, 1999 |
|
KORUTHUKOCHUKUTTY Vs. STATE OF KERALA
|
October 22, 1999 |
|
KPSC Vs. PREMPRAKASH
|
November 29, 1999 |
|
KRISHNA IYER Vs. KUNNATH CHELAN AVVOKKAR
|
November 25, 1999 |
|
KRISHNAKUMAR G Vs. UNION OF INDIA
|
March 2, 1999 |
|
KRISHNAN Vs. SUKUMARAN
|
January 7, 1999 |
|
KRISHNAN Vs. STATE OF KERALA
|
October 21, 1999 |
|
KRISHNAN PANICKER K Vs. HINDUSTAN MACHINE TOOLS LTD
|
August 17, 1999 |
|
KRISHNANKUNJU RAVEENDRAN Vs. SUKUMARA PILLAI
|
September 28, 1999 |
|
KUDAYAM S CO-OP BANK LTD Vs. RADHAKRISHNAN NAIR
|
June 17, 1999 |
|
KUMARAN Vs. STATE OF KERALA
|
December 18, 1999 |
|
KUMARAN M Vs. STATE OF KERALA
|
January 25, 1999 |
|
KUMBA AMMA Vs. K S E B
|
November 17, 1999 |
|
KUNCHALU Vs. TALUK LAND BOARD
|
July 16, 1999 |
|
KUNCHERIA Vs. K.A. REYAS
|
February 26, 1999 |
|
KUNHALIYUMMA Vs. KUTTU
|
November 29, 1999 |
|
KUNHAMBU Vs. KUNHAMMAR
|
November 16, 1999 |
|
KUNHAMMED Vs. STATE OF KERALA
|
September 7, 1999 |
|
KUNHIPURAYIL RAGHAVENDRAN AND ANOTHER Vs. KUNHIPURAYIL BHARATHAN AND ANOTHER
|
December 2, 1999 |
|
KURIACHAN Vs. KRISHNA MENON
|
December 15, 1999 |
|
KURIAKOSE Vs. STATE OF KERALA
|
October 13, 1999 |
|
KUTTIKRISHNAN Vs. STATE OF KERALA
|
March 3, 1999 |
|
L I C OF INDIA Vs. ANNAMMA
|
July 16, 1999 |
|
L R RANGAIER AND SONS Vs. COFFEE BOARD
|
January 4, 1999 |
|
L S PRASAD Vs. SALES TAX OFFICER
|
January 5, 1999 |
|
LAKSHMI Vs. VISWANATHAN
|
June 16, 1999 |
|
LAKSHMI AND COMPANY Vs. STATE OF KERALA
|
November 26, 1999 |
|
LALITHA BAI Vs. PUBLIC SERVICE COMMISSION
|
July 23, 1999 |
|
LATHEEF Vs. STATE OF KERALA
|
March 24, 1999 |
|
LEELAMMA JOHN Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1999 |
|
LEKSHMI SILVER PALACE Vs. INTELLIGENCE OFFICER SQUAD NO 1 KOLLAM
|
March 10, 1999 |
|
LISSY Vs. JAISON
|
December 8, 1999 |
|
LOVELY THOMAS Vs. TOMY ALEXANDER
|
January 5, 1999 |
|
LUKE MEMORIAL EYE HOSPITAL Vs. STATE OF KERALA
|
February 9, 1999 |
|
LUKKOSE JOHN THOPPIL Vs. COMMISSIONER OF INCOME TAX
|
October 4, 1999 |
|
M A ISMAIL Vs. COMMISSIONER OF GIFT TAX
|
September 20, 1999 |
|
M F FRANCIS Vs. CHALAKUDY MUNICIPALITY
|
September 7, 1999 |
|
M G UNIVERSITY Vs. MILLU DANDAPANI
|
December 18, 1999 |
|
M H INDUSTRIES Vs. STATE OF KERALA
|
June 23, 1999 |
|
M H SURENDRAN Vs. DISTRICT COLLECTOR TRISSUR
|
July 22, 1999 |
|
M K SASIDHARAN Vs. FOREST RANGE OFFICER
|
June 25, 1999 |
|
M M N D MUTHIAH RAJASABAI Vs. CONTROLLER OF ESTATE DUTY
|
September 20, 1999 |
|
M MADHAVAN NAIR JAYASREE Vs. MANJERI MUNICIPALITY
|
March 24, 1999 |
|
M O ANTONY Vs. KERALA FINANCIAL CORPORATION
|
April 9, 1999 |
|
M P RAJAN Vs. KERALA STATE ELECTION COMMISSION THIRUVANANTHAPURAM
|
July 30, 1999 |
|
M R F LTD Vs. ASST COMMISSIONER OF SALES TAX
|
April 8, 1999 |
|
M SALIM Vs. STATE OF KERALA
|
November 5, 1999 |
|
M. R. TOURIST HOME Vs. STATE OF KERALA
|
November 18, 1999 |
|
MADHAVAN Vs. EXCISE INSPECTOR
|
November 23, 1999 |
|
MADHAVAN NAIR Vs. STATE OF KERALA
|
February 15, 1999 |
|
MADHUSOODANAN Vs. STATE OF KERALA
|
August 30, 1999 |
|
MAHADEVAN Vs. CHACKO
|
May 27, 1999 |
|
MAHAMOOD Vs. ALI HAJEE
|
August 20, 1999 |
|
MAJITHA BEEVI Vs. YAKOOB
|
March 9, 1999 |
|
MALABAR CEMENTS LIMITED Vs. R MUKUNDAN
|
April 9, 1999 |
|
MALAPPURAM DISTRICT PRIVATE BUS OPERATORS ASSOCIATION MANJERI Vs. M P MOHAN
|
August 2, 1999 |
|
MALAYIL BANKERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 18, 1999 |
|
MALAYIL BANKERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 6, 1999 |
|
MAMMEN Vs. STATE OF KERALA
|
March 23, 1999 |
|
MAMU KOYA Vs. ASST COMMISSIONER OF SALES TAX
|
November 6, 1999 |
|
MANAGER ST THOMAS U P SCHOOL Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
|
August 9, 1999 |
|
MANI Vs. JOSEPH
|
July 26, 1999 |
|
MANI Vs. STATEBANK OF TRAVANCORE
|
November 5, 1999 |
|
MANIKANDAN Vs. STATE OF KERALA
|
June 21, 1999 |
|
MANIYAN Vs. RAMACHANDRAN
|
June 17, 1999 |
|
MANOJ Vs. INFANT JESUS CHURCH
|
September 9, 1999 |
|
MANOJ KUMAR Vs. KERALA PUBLIC SERVICE COMMISSION
|
March 22, 1999 |
|
MANUEL SONS WINES Vs. INCOME TAX OFFICER
|
January 13, 1999 |
|
MAR APPRAEM KURI COMPANY LTD. Vs. TOMY AND ANR.
|
January 6, 1999 |
|
MARIAMMA Vs. KALYANI AMMA
|
September 29, 1999 |
|
MARIMUTHU Vs. DIRECTOR GENERAL OF POLICE
|
August 2, 1999 |
|
MARY GEORGE Vs. STATE OF KERALA
|
October 7, 1999 |
|
MATHAI MAPPILA Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1999 |
|
MATHEW Vs. STATE OF KERALA
|
December 6, 1999 |
|
MATHEW TITUS Vs. THANKAMRNA TITUS
|
September 15, 1999 |
|
MERCY LUKOSE Vs. M G UNIVERSITY
|
March 22, 1999 |
|
MOHAMMED Vs. UNNI
|
January 7, 1999 |
|
MOHAMMED Vs. TRICHUR HEART HOSPITAL
|
October 4, 1999 |
|
MOHAMMED IQBAL Vs. BAR COUNCIL OF INDIA
|
December 17, 1999 |
|
MOHAMMED KUNHI Vs. JANAKI AMMA
|
October 26, 1999 |
|
MOHAMMED KUNJU Vs. STATE OF KARNATAKA
|
October 29, 1999 |
|
MOHAMMED MOIDEEN Vs. MOHAMMED MOIDEEN
|
June 21, 1999 |
|
MOHANA CHANDRA PILLAI Vs. RAMACHANDRAN
|
October 11, 1999 |
|
MOHANDAS Vs. GURUVAYOOR DEVASWOM
|
September 10, 1999 |
|
MOHANKUMAR Vs. RAJAGOPAL
|
August 20, 1999 |
|
MOIDEEN KOYA Vs. KUNHAMMED HAJI
|
June 22, 1999 |
|
MOIDU Vs. SANTHA
|
May 25, 1999 |
|
Muhammed Vs. State of Kerala
|
November 19, 1999 |
|
MUKUNDAN Vs. DISTRICT ELECTORAL OFFICER
|
June 25, 1999 |
|
MULLAPPALLY RAMACHANDRAN Vs. DISTRICT COLLECTOR KANNUR
|
September 9, 1999 |
|
MURALEEDHARAN PILIAI Vs. STATE OF KERALA
|
October 13, 1999 |
|
MURALI ALIAS MURALEEDHARAN Vs. STATE OF KERALA
|
February 9, 1999 |
|
N HARIHARA IYER Vs. STATE OF KERALA
|
December 10, 1999 |
|
N V JOSEPH Vs. DIST COLLECTOR
|
February 4, 1999 |
|
NAIR SERVICE SOCIETY Vs. UNIVERSITY OF KERALA AND OTHERS
|
March 10, 1999 |
|
NAKUL DEO SINGH Vs. DEPUTY COMMANDANT
|
August 13, 1999 |
|
NALINI Vs. KURIAN
|
November 3, 1999 |
|
NANJI TOPANBHAI AND CO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 19, 1999 |
|
NARAHARI RAO Vs. STATE OF KERALA
|
April 6, 1999 |
|
NARANATH THAZHAKUNIYIL SANDHA Vs. KOTTAYAT THAZHAKUNIYIL NARAYANAN
|
February 16, 1999 |
|
NARAYANA PANICKER Vs. STATE OF KERALA
|
June 29, 1999 |
|
NARAYANAN Vs. MADHAVAN
|
June 29, 1999 |
|
NARAYANAN ACHARI Vs. STATE OF KERALA
|
February 3, 1999 |
|
NARAYANANKUTTY Vs. STATE OF KERALA
|
February 3, 1999 |
|
NATIONAL INSURANCE CO LTD Vs. SASILATHA
|
October 1, 1999 |
|
NATIONAL INSURANCE CO. LTD Vs. ABDU
|
December 2, 1999 |
|
NATIONAL INSURANCE CO. LTD Vs. THOMAS
|
November 9, 1999 |
|
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
|
October 7, 1999 |
|
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA
|
December 29, 1999 |
|
NEBU JOHN VARGHESE Vs. P K BABU
|
December 14, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. SHAMSED
|
November 17, 1999 |
|
NEW INDIA ASSURANCE CO LTD Vs. C L JOSEPH
|
July 14, 1999 |
|
NEW ROAD BROTHERS Vs. COMMISSIONER OF POLICE ERNAKULAM
|
February 1, 1999 |
|
NIRMAN SINDIA Vs. INDAL ELECTROMELTS LIMITED COIMBATORE
|
July 6, 1999 |
|
NIYAMAVEDI Vs. STATE OF KERALA
|
July 14, 1999 |
|
NIYAMAVEDI Vs. C B I
|
January 27, 1999 |
|
NIYAMAVEDI AND Vs. DIRECTOR CBI NEW DELHI
|
January 27, 1999 |
|
Nizar Vs. Hyrunneessa
|
February 17, 1999 |
|
NOWSHAD Vs. KSRTC
|
January 27, 1999 |
|
O V MANU KURIKKAL Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
August 30, 1999 |
|
OCEANIC PRODUCTS EXPORTING CO Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1999 |
|
OMANA Vs. KPSC
|
June 16, 1999 |
|
OMPRAKASH SHIVAPRAKASH Vs. KURIAKOSE
|
November 1, 1999 |
|
OMPRAKASH SHIVPRAKASH Vs. K I KURIAKOSE
|
June 10, 1999 |
|
ORIENTAL ASSURANCE CO LTD Vs. SADANANDAN
|
November 2, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. GOPALAKRISHNAN NAIR
|
October 7, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. AJAYAKUMAR
|
July 21, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. M A C T PERUMBAVOOR
|
June 7, 1999 |
|
ORIENTAL INSURANCE CO LTD Vs. DANIEL
|
November 29, 1999 |
|
ORIENTAL INSURANCE COMPANY LIMITED POLLACHI Vs. SANTHA
|
July 26, 1999 |
|
P A PREMKUMAR Vs. STATE OF KERALA
|
March 26, 1999 |
|
P BALAKRISHNAN COMMISSIONER OF INCOME TAX Vs. TRAVANCORE COCHIN CHEMICALS LIMITED
|
October 25, 1999 |
|
P BALAN Vs. CENTRAL BANK OF INDIA CALICUT
|
September 22, 1999 |
|
P C JOSEPH Vs. COMMISSIONER OF INCOME TAX
|
October 15, 1999 |
|
P E MATHEW Vs. UNION OF INDIA
|
May 3, 1999 |
|
P E THOMAS Vs. STATE OF KERALA
|
May 21, 1999 |
|
P J EAPEN Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1999 |
|
P J JOSEPH Vs. SUHARA BEEVI HUSSAIN
|
August 5, 1999 |
|
P J KURIEN Vs. RENJITHA
|
November 3, 1999 |
|
P K SURENDRAN NAIR Vs. UNION OF INDIA
|
March 4, 1999 |
|
P M ABUBACKER Vs. P J ALEXANDER
|
October 14, 1999 |
|
P M PATHROSE Vs. STATE OF KERALA
|
January 25, 1999 |
|
P M UTHUPPU Vs. COMMISSIONER OF INCOME TAX
|
March 24, 1999 |
|
P P S PILLAI Vs. CATHOLIC SYRIAN BANK
|
December 17, 1999 |
|
P P UNNIKRISHNAN Vs. PUTTIYOTTIL ALIKUTTY
|
August 5, 1999 |
|
P P VARKEY AND COMPANY Vs. SALES TAX OFFICER I CHALAKUDY
|
March 18, 1999 |
|
P PRATHAPACHANDRAN Vs. CENTRAL BUREAU OF INVESTIGATION ERNAKULAM
|
January 2, 1999 |
|
P RAVINDRAN Vs. INSPECTOR OF POLICE S P E C B I COCHIN
|
July 8, 1999 |
|
P V SREEDEVI Vs. STATE OF KERALA
|
February 16, 1999 |
|
P. B. PRASAD Vs. DEEPTHI
|
July 2, 1999 |
|
P. G. SAMUEL Vs. UNION OF INDIA
|
November 23, 1999 |
|
PADMINI Vs. STATE OF KERALA
|
August 5, 1999 |
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PAILY Vs. K S E B
|
January 5, 1999 |
|
PARAMESWARAN Vs. COMMISSIONER OF EXCISE
|
June 2, 1999 |
|
PARAMESWARAN ELAYIDAM Vs. MUTUAL AID BANKERS
|
March 15, 1999 |
|
PARAMESWARAN PILLAI Vs. BANKING OMBUDSMAN
|
November 10, 1999 |
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PARAMU VIJAYASREE Vs. PARAMU JAYAPRAKASH
|
July 29, 1999 |
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PARAMU VIJAYASREE Vs. PARAMU JAYAPRAKASH
|
May 29, 1999 |
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PARIYARAM PANCHAYAT Vs. DAMODARAN NAIR
|
April 5, 1999 |
|
PARUKUTTY Vs. TALUK LAND BOARD, THALAPPALLY
|
September 17, 1999 |
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PARVATHI AMMA Vs. DAMODARAN NAMBIAR
|
March 10, 1999 |
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PATEL BABU LAL PRANLAL BROTHERS Vs. PAMERIC EXPORT INTERNATIONAL COCHIN
|
June 1, 1999 |
|
PATHUKUTTY Vs. OFFICIAL RECEIVER
|
August 2, 1999 |
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PATTANAKAD COIR MATS AND MATTING CO-OPERATIVE Vs. PROJECT OFFICER COIR
|
February 24, 1999 |
|
PAULOSE Vs. RAJAN
|
November 9, 1999 |
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PAZHANI ANANDI ACHARI Vs. OFFICIAL RECEIVER
|
September 20, 1999 |
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PAZHANIYAPPA ROUNDER Vs. MARUTHACHALAM
|
July 21, 1999 |
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PEETHAMBARAN Vs. RAMACHANDRAN
|
February 17, 1999 |
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PERIA KARAMALAI TEA AND PRODUCE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1999 |
|
PETER JOSEPH Vs. RANI JOSEPH
|
June 25, 1999 |
|
PHILIPS ALFRED MALVIN Vs. Y J GONSALVIS
|
January 5, 1999 |
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PITCHEIYAN Vs. COOPTEX
|
June 4, 1999 |
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POCKER Vs. KATHIYA
|
November 30, 1999 |
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PONNACHAN Vs. STATE OF KERALA
|
February 8, 1999 |
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PONNACHAN Vs. DY DIRECTOR GENERAL
|
October 13, 1999 |
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POOKOYA HAJI Vs. CHERIYAKOYA
|
February 23, 1999 |
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PRABHAKARAN Vs. DISTRICT EXECUTIVE OFFICER
|
June 29, 1999 |
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PRADEEP MAHESWARI Vs. COMMISSIONER OF INCOME TAX
|
March 10, 1999 |
|
PRADEP Vs. KSEB
|
February 11, 1999 |
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PRAKASH Vs. KURIEN
|
May 13, 1999 |
|
PRASAD Vs. STATE OF KERALA
|
May 25, 1999 |
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PRASANNA KUMARI Vs. SHOBANA KUMARI
|
November 27, 1999 |
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PRATHAPACHANDRAN Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 2, 1999 |
|
PRAVEENLAL Vs. SAIBUNNIES BEEVI
|
December 7, 1999 |
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PREMIER BREWERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1999 |
|
PRESIDENT TIRUVALLA EAST CO OPERATIVE BANK LIMITED Vs. RETURNING OFFICER TIRUVALLA EAST CO OPERATIVE BANK LIMITED
|
July 7, 1999 |
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PRINCIPAL ST THOMAS COLLEGE Vs. STATE OF KERALA
|
February 2, 1999 |
|
PRINCY Vs. VARKEY
|
December 18, 1999 |
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PSI DATA SYSTEMS LIMITED Vs. REGISTRAR OF COMPANIES
|
May 31, 1999 |
|
PUBLIC SERVICE COMMISSION Vs. GOVINDAN
|
October 22, 1999 |
|
PUNANGADI FLOUR AND OIL MILLS Vs. ASSISTANT COMMISSIONER
|
March 10, 1999 |
|
PURUSHOTHAM G PLYWOOD CO Vs. HAMSAKUTTY
|
May 26, 1999 |
|
PURUSHOTHAMAN POTTI V N Vs. STATE BANK OF TRAVANCORE
|
November 27, 1999 |
|
R SREEDHARAN Vs. REGISTRAR HIGH COURT OF KERALA
|
January 5, 1999 |
|
R T RAJESWARY Vs. DIRECTOR OF INCOME TAX
|
March 18, 1999 |
|
RACHAL Vs. STATE OF KERALA
|
December 6, 1999 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
March 26, 1999 |
|
RADHAKRISHNAN Vs. STATE OF KERALA
|
September 30, 1999 |
|
RADHAKRISHNAN NAIR Vs. BHASKARAN
|
February 19, 1999 |
|
RADHESHYAM Vs. STATE OF KERALA
|
July 1, 1999 |
|
RAGHAVENDRAN Vs. BHARATHAN
|
December 2, 1999 |
|
RAILWAY EMPLOYEES CONSUMER CO-OP SOCIETY Vs. UNION OF INDIA UOI
|
February 18, 1999 |
|
RAJAN Vs. CIRCLE INSPECTOR OF POLICE
|
July 1, 1999 |
|
RAJAN Vs. DIRECTOR GENERAL OF POLICE
|
June 30, 1999 |
|
RAJAN Vs. RAGHAVAN
|
December 16, 1999 |
|
RAJAN Vs. STATE OF KERALA
|
November 1, 1999 |
|
RAJEEV Vs. UNION OF INDIA
|
November 23, 1999 |
|
RAJENDRA KURUP Vs. UNION OF INDIA
|
September 29, 1999 |
|
RAJENDRA PRABHU Vs. UNION OF INDIA
|
January 5, 1999 |
|
RAJENDRA PRASAD Vs. STATE OF KERALA
|
March 18, 1999 |
|
RAJU Vs. MARY
|
December 9, 1999 |
|
RAJU SKARIYA Vs. SHEELA
|
July 21, 1999 |
|
RALLI BROTHERS AND CONEY Vs. ASHOK TEXTILES
|
October 6, 1999 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
September 23, 1999 |
|
Ramakrishnan Vs. State of Kerala
|
July 12, 1999 |
|
RAMAKRISHNAN NAIR ALIAS RAJU Vs. STATE OF KERALA
|
October 4, 1999 |
|
Raman Nair Vs. State of Kerala
|
September 14, 1999 |
|
RAMESH KRISHNAN Vs. STATE OF KERALA
|
July 8, 1999 |
|
RASHEED Vs. STATE OF KERALA
|
August 20, 1999 |
|
RAVEENDRAN Vs. GURUVAYOOR DEVASWOM
|
August 3, 1999 |
|
RAVEENDRAN Vs. BALAKRISHNAN
|
November 11, 1999 |
|
RAVINDRAN Vs. CBI
|
July 8, 1999 |
|
RAVINDRAN Vs. STATE OF KERALA
|
February 4, 1999 |
|
RAVINDRAN Vs. STATE OF KERALA
|
October 4, 1999 |
|
RAZIA GREENS Vs. STATE OF KERALA
|
October 6, 1999 |
|
REJI MICHAEL Vs. VERTEX SECURITIES LIMITED
|
July 2, 1999 |
|
REMADEVI Vs. CALICUT UNIVERSITY
|
November 23, 1999 |
|
RESMI O R Vs. STATE OF KERALA
|
September 28, 1999 |
|
ROSAMMA Vs. STATE OF KERALA
|
September 30, 1999 |
|
ROSAMMA THOMAS Vs. CIRCLE INSPECTOR OF POLICE TRIPUNITHURA
|
February 9, 1999 |
|
ROY K. GEORGE Vs. KPSC
|
February 18, 1999 |
|
RURAL INDIA HANDICRAFTS MARKETING ASSOCIATION Vs. KOTTAYAM MUNICIPALITY
|
August 12, 1999 |
|
S CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA
|
February 16, 1999 |
|
S SAROJINI AMMA Vs. STATE OF KERALA
|
March 5, 1999 |
|
S. K. NATHAN Vs. GURUVAYOOR DEVASWOM
|
March 5, 1999 |
|
Sabu George Vs. State of Kerala
|
July 20, 1999 |
|
SABU KURIAN Vs. MEENACHIL EAST URBAN CO OPERATIVE BANK LTD
|
March 30, 1999 |
|
SAHADEVAN Vs. EXCISE INSPECTOR
|
February 19, 1999 |
|
SAJAN JOHN Vs. STATE OF KERALA
|
October 29, 1999 |
|
SAJEERA Vs. P K SALIM
|
October 28, 1999 |
|
SAJI Vs. DISTRICT COURT
|
December 15, 1999 |
|
Sakeer Hussain Vs. Forest Range Officer
|
June 25, 1999 |
|
SAKUNTHALA Vs. REMANI
|
July 6, 1999 |
|
SAMARUDDIN Vs. ASST DIRECTOR OF ENFORCEMENT
|
July 21, 1999 |
|
SAMBASIVAN Vs. STATE OF KERALA
|
November 4, 1999 |
|
SANKARAN RAVI Vs. INCOME TAX OFFICER
|
January 29, 1999 |
|
SANKARANARAYANAN P I Vs. SPICES BOARD
|
March 1, 1999 |
|
SANKUNNI SOMADHAN Vs. VINODHINI AMMA
|
December 8, 1999 |
|
SANTHA Vs. SREE KUMAR
|
June 24, 1999 |
|
SARADA Vs. NAGALASSERY GRAMA PANCHAYAT
|
March 17, 1999 |
|
SARAMMA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
October 22, 1999 |
|
SAROJA MONY Vs. STATE OF KERALA
|
March 18, 1999 |
|
SAROJINI AMMA Vs. JOHNSON
|
December 13, 1999 |
|
SAROJINI VIJAYAN M V Vs. STATE OF KERALA
|
August 6, 1999 |
|
SASIDHARA SHENOY AND BROS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
September 25, 1999 |
|
SATHEESH KUMAR Vs. UNION OF INDIA
|
July 12, 1999 |
|
SATHEESHKUMAR Vs. SPL TAHSILDAR LA
|
October 27, 1999 |
|
SATHJITH Vs. STATE OF KERALA
|
July 12, 1999 |
|
SEA MATES INDIA Vs. COMMISSIONER OF INCOME TAX
|
September 15, 1999 |
|
SECRETARY K.P.S.C. Vs. K. RAJAN
|
September 30, 1999 |
|
SELIN JOSEPH Vs. VIJAYAN
|
November 4, 1999 |
|
SELMA BEEVI Vs. KARUNAKARAN PILLAI
|
September 15, 1999 |
|
SELVARAJ Vs. STATE OF KERALA
|
September 14, 1999 |
|
SHAJI Vs. STATE OF KERALA
|
February 16, 1999 |
|
SHAKKLEL RIAS Vs. SHAHANA UMMER
|
October 5, 1999 |
|
SHANTI JOSEPH Vs. POYYA GRAMA PANCHAYATH
|
January 14, 1999 |
|
SHEELA Vs. RAJAN
|
January 7, 1999 |
|
SHINGARA SINGH Vs. STATE OF PUNJAB
|
October 27, 1999 |
|
SHINU ABRAHAM Vs. M G UNIVERSITY
|
October 21, 1999 |
|
SHIVAKANTIAPPA H. S. Vs. STATE OF KERALA
|
July 14, 1999 |
|
SIMI RAJ S P Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS TRIVANDRUM
|
October 14, 1999 |
|
SINDHU Vs. STATE OF KERALA
|
April 7, 1999 |
|
SIVADASAN Vs. SANTHA
|
July 6, 1999 |
|
SMT. N. KUTTY Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
|
November 27, 1999 |
|
SOLAMAN P MATHEWS Vs. STATE OF KERALA
|
January 28, 1999 |
|
SOLOMON CASTRO Vs. STATE OF KERALA
|
September 30, 1999 |
|
SOUMINI Vs. STATE OF KERALA
|
November 26, 1999 |
|
SOUTH TRAVANCORE DISTILLERIES ALLIED PRODUCTS Vs. ASST. COMMR. OF COMMERCIAL TAXES
|
January 22, 1999 |
|
SREE BALAJI PIPES AND ACCESSORIES Vs. STATE OF KERALA
|
July 22, 1999 |
|
SREEDHARAN Vs. STATE OF KERALA
|
February 26, 1999 |
|
SREEKANTHAN Vs. STATE OF KERALA
|
January 29, 1999 |
|
SREENIVASAN Vs. STATE OF KERALA
|
October 11, 1999 |
|
SREENIVASAN Vs. CORPORATION OF CALICUT
|
November 30, 1999 |
|
ST MARYS FINANCE LTD Vs. R G JAYAPRAKASH AND ORS
|
September 28, 1999 |
|
STATE Vs. MAHESH
|
July 26, 1999 |
|
State Vs. Francis Mannaly
|
July 15, 1999 |
|
STATE OF KERALA Vs. GOVINDANKUTTY
|
July 9, 1999 |
|
STATE OF KERALA Vs. YOOSUF KUNJU
|
June 30, 1999 |
|
STATE OF KERALA Vs. MALANKARA RUBBER and PRODUCE CO LTD
|
June 17, 1999 |
|
STATE OF KERALA Vs. KARTHIYANI
|
June 8, 1999 |
|
STATE OF KERALA Vs. SAIDALI
|
March 16, 1999 |
|
STATE OF KERALA Vs. MADHAVAKURUP RAMACHANDRAN PILLAI
|
March 17, 1999 |
|
STATE OF KERALA Vs. M K VANAJAKSHY
|
January 7, 1999 |
|
State of Kerala Vs. Marina Varghese
|
March 2, 1999 |
|
STATE OF KERALA Vs. REMANI
|
February 25, 1999 |
|
STATE OF KERALA Vs. N RAMANI
|
February 25, 1999 |
|
STATE OF KERALA Vs. PERAVANKUTTY
|
February 15, 1999 |
|
STATE OF KERALA Vs. BABY
|
July 30, 1999 |
|
STATE OF KERALA Vs. H H KARTHIKATHIRUNAL LAKSHMI BAI
|
July 30, 1999 |
|
STATE OF KERALA Vs. RAMACHANDRAN
|
September 30, 1999 |
|
STATE OF KERALA Vs. MARGRATE JOSHY
|
September 25, 1999 |
|
STATE OF KERALA Vs. DIVYA P
|
November 24, 1999 |
|
STATE OF KERALA Vs. MOHANAN
|
November 10, 1999 |
|
STATE OF KERALA Vs. SAHADEVAN
|
November 8, 1999 |
|
STATE OF KERALA Vs. KHALID
|
November 29, 1999 |
|
STATE OF KERALA Vs. RAJAN
|
December 3, 1999 |
|
STATE OF KERALA Vs. V. M. KURSHID
|
November 3, 1999 |
|
STATE OF KERALA Vs. JOSEPH
|
June 11, 1999 |
|
STATE OF KERALA Vs. SUSHEELA VARGHESE
|
July 27, 1999 |
|
STATE OF KERALA Vs. NIYAS
|
August 2, 1999 |
|
SUB INSPECTOR OF POLICE Vs. DEVARAJAN
|
July 19, 1999 |
|
SUBRAMANIA IYER Vs. VALSALA
|
December 8, 1999 |
|
SUDARSANAN Vs. DFO
|
May 28, 1999 |
|
SUHRA KUNJUMON Vs. STATE OF KERALA
|
January 13, 1999 |
|
SUHRA KUNJUMON Vs. ARIF
|
January 13, 1999 |
|
SUKUMARAN Vs. TAHSILDAR
|
March 9, 1999 |
|
SUKURNARAN Vs. GANGADHARAN
|
September 14, 1999 |
|
SULEKHA CLAY MINES Vs. UNION OF INDIA
|
December 9, 1999 |
|
SURENDRAN Vs. STATE OF KERALA
|
November 12, 1999 |
|
SURESH Vs. HIGH COURT ADVOCATES ASSOCIATION
|
December 13, 1999 |
|
SURESH BABU M S Vs. CHAIRMAN RUBBER BOARD
|
December 18, 1999 |
|
SURESHKUMAR Vs. JOINT REGISTRAR
|
July 23, 1999 |
|
Susheela Vs. Komalavally
|
March 5, 1999 |
|
SWAMIDASAN Vs. EXECUTIVE ENGINEER
|
October 13, 1999 |
|
T C MATHAI Vs. DISTRICT AND SESSIONS JUDGE THIRUVANANTHAPURAM
|
March 31, 1999 |
|
T JAYARAJAN Vs. P R MUHAMMED
|
February 3, 1999 |
|
T K JAYARAJ Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY KOTTAYAM
|
January 27, 1999 |
|
T M B SAMITHY Vs. ADMINISTRATIVE OFFICER
|
November 3, 1999 |
|
T M JACOB Vs. STATE OF KERALA
|
March 24, 1999 |
|
T N GEORGE Vs. ANNA JACOB
|
May 25, 1999 |
|
T. HAMZA HAJI Vs. STATE OF KERALA
|
March 12, 1999 |
|
T. M. JACOB Vs. STATE OF KERALA
|
December 3, 1999 |
|
T.O. ALEYAS Vs. UNION OF INDIA (UOI) AND ORS.
|
August 10, 1999 |
|
TASTON FOOD INDUSTRIES Vs. STATE OF KERALA
|
July 15, 1999 |
|
THANKAPPAN Vs. ACHUTHAN
|
October 15, 1999 |
|
THANKARAJ Vs. KERALA WATER AUTHORITY
|
October 22, 1999 |
|
THE CHAIRMAN. COCHIN PORT TRUST, COCHIN AND ETC. Vs. K. BALACHANDRAN AND ANOTHER
|
August 20, 1999 |
|
THIRUVACHIRA S K P COMMITTEE Vs. COMMISSIONER H R C ENDOWMENTS
|
May 28, 1999 |
|
THOMAS Vs. SPECIAL TAHSILDAR LAND ACQUISITION
|
October 13, 1999 |
|
THOMAS ABRAHAM Vs. MURALEEDHARAN NAIR
|
June 29, 1999 |
|
THOMAS KURIAN Vs. MEENA
|
November 30, 1999 |
|
THOMAS MATHEW Vs. SECRETARY TO GOVERNMENT
|
July 14, 1999 |
|
THRESSIAMMA Vs. UNION OF INDIA
|
June 21, 1999 |
|
THRESSIAMMA JACOB Vs. GEOLOGIST DISTRICT OFFICE OF THE DEPARTMENT OF MINING AND GEOLOGY PALGHAT
|
August 2, 1999 |
|
THULASIAMMAL Vs. STATE OF KERALA
|
December 1, 1999 |
|
TOM KURIACHAN Vs. STATE OF KERALA
|
March 19, 1999 |
|
TRAVANCORE DEVASWOM BOARD STAFF ASSOCIATION Vs. STATE OF KERALA
|
October 14, 1999 |
|
TRAVANCORE RAYONS LTD Vs. KERALA STATE POLLUTION CONTROL BOARD
|
November 23, 1999 |
|
TRAVANCORE TITANIUM PRODUCTS LTD Vs. JERRO
|
December 18, 1999 |
|
TREASA Vs. TRAVANCORE TITANIUM PRODUCTS
|
November 3, 1999 |
|
TVS SRICHAKRA LTD Vs. STATE OF KERALA
|
January 6, 1999 |
|
UMANATH Vs. STATE OF KERALA
|
June 4, 1999 |
|
UNION OF INDIA Vs. SASI S
|
April 7, 1999 |
|
UNION OF INDIA Vs. PADMANABHAN
|
January 20, 1999 |
|
UNION OF INDIA Vs. VIJAYACHANDRAN
|
November 23, 1999 |
|
UNION OF INDIA Vs. KUMARAN
|
October 11, 1999 |
|
UNION OF INDIA Vs. THANKARAJ
|
August 12, 1999 |
|
UNION OF INDIA Vs. JAI BHAGWAN SHARMA
|
December 18, 1999 |
|
UNION OF INDIA Vs. SREEKUMAR
|
June 23, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. ANNAMMA SEBASTIAN
|
October 4, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. SABEER ALI
|
October 22, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. THOMAS
|
December 24, 1999 |
|
UNITED INDIA INSURANCE CO LTD Vs. SUSAN
|
December 7, 1999 |
|
UNIVERSITY OF KERALA Vs. MARTHOMA COLLEGE OF SCIENCE AND TECHNOLOGY
|
September 17, 1999 |
|
UNIVERSITY OF KERALA TRIVANDRUM Vs. MANAGER MAR THOMA COLLEGE OF SCIENCE AND TECHNOLOGY CHADAYA MANGALAM
|
September 17, 1999 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
October 14, 1999 |
|
URBAN STANISLAUS AND COMPANY Vs. STATE OF KERALA
|
February 23, 1999 |
|
USHA Vs. HANDLOOM DEVELOPMENT CORPN
|
October 27, 1999 |
|
USHAKUMARI Vs. STATE OF KERALA
|
December 18, 1999 |
|
V J JOB Vs. STATE OF KERALA
|
November 22, 1999 |
|
V K JOHNEY Vs. EXECUTIVE ENGINEER DIVISION NO II KERALA STATE HOUSING BOARD
|
February 5, 1999 |
|
V M SKARIA Vs. K T GEORGE
|
March 29, 1999 |
|
V VISHNUDAS KINI Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 14, 1999 |
|
V. SUGANDHA LAL Vs. ST. MARYS FINANCE LTD.
|
September 28, 1999 |
|
VALSAMMA THOMAS Vs. MANAGER334
|
October 4, 1999 |
|
VARGHESE PAUL Vs. NARAYANAN NAIR
|
May 25, 1999 |
|
VARKEY ABRAHAM Vs. VARKEY DEVASSIA
|
November 17, 1999 |
|
VASANTH NAGAR ALLOTTEES ASSOCIATION Vs. DISTRICT COLLECTOR
|
November 19, 1999 |
|
VASU SALIAN Vs. SPECIAL TAHSILDAR
|
May 5, 1999 |
|
VASU SALIAN Vs. SPECIAL TAHSILDAR
|
June 5, 1999 |
|
VASUDEVAN Vs. LAKSHMI
|
November 24, 1999 |
|
VEEKESY RUBBER INDUSTRIES Vs. SALES TAX OFFICER
|
October 25, 1999 |
|
VELAYUDHAN Vs. DISTRICT COLLECTOR
|
August 19, 1999 |
|
VELLIANKERI Vs. GENERAL MANAGER
|
October 22, 1999 |
|
VIJAYA KUMAR Vs. State
|
May 26, 1999 |
|
VIJAYA RAGHAVAN Vs. CORPORATION OF CALICUT
|
July 2, 1999 |
|
VIJAYAN Vs. STATE OF KERALA
|
December 4, 1999 |
|
VINCENT VARGHESE Vs. STATE BANK OF INDIA
|
January 20, 1999 |
|
VINOD THOMAS Vs. R.T.A .,KOTTAYAM
|
December 3, 1999 |
|
VISHNU MINOR Vs. BHANUMATHY AMMA
|
July 15, 1999 |
|
VISWANATHAN M K Vs. CONTROLLER OF EXAMINATIONS UNIVERSITY OF CALICUT
|
March 26, 1999 |
|
VIYYUMMA Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
|
January 14, 1999 |
|
VRINDHA Vs. STATE OF KERALA
|
December 2, 1999 |
|
XAVIER Vs. LUCY
|
July 9, 1999 |
|
ZAINABA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
February 16, 1999 |
|
ZAKARIYAS Vs. JOHNY
|
September 9, 1999 |