|
A ABDUL RAHIM Vs. NAZARULLAH
|
September 24, 1998 |
|
A M SIRAJUDHEEN Vs. KERALA PUBLIC SERVICE COMMISSION AND OTHERS
|
August 5, 1998 |
|
A P SIVARAMAN Vs. INCOME TAX OFFICER
|
August 21, 1998 |
|
A RAGHAVAN Vs. UNION OF INDIA
|
August 20, 1998 |
|
A SAIDA BEEVI Vs. ADDITIONAL SALES TAX OFFICER
|
September 23, 1998 |
|
A V GOPALAKRISHNAN Vs. BYJU N
|
August 6, 1998 |
|
A VIDYASAGAR Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
|
July 1, 1998 |
|
ABDUL KHADER Vs. DIRECTOR CIVIL SUPPLIES DEPARTMENT
|
June 26, 1998 |
|
ABDUL KHADER Vs. SUB INSPECTOR OF POLICE
|
November 23, 1998 |
|
ABDUL RAHIM A M Vs. COMMERCIAL EMPLOYEES UNION
|
March 17, 1998 |
|
ABDUL RAHIMAN Vs. GOVERNMENT OF KERALA
|
October 14, 1998 |
|
ABDUL RAHIMAN KUNJU Vs. STATE OF KERALA
|
May 22, 1998 |
|
ABDUL RAHIMAN KUNJU M Vs. STATE OF KERALA
|
July 20, 1998 |
|
ABDUL SALAM Vs. MALLAPPALIY GRAMA PANCHAYAT
|
August 10, 1998 |
|
ABDULRAHIMAN Vs. PARAMESHWARAI AMMA
|
July 10, 1998 |
|
ABDURAHIMAN KUTTY HAJI Vs. NAFEESA
|
February 27, 1998 |
|
ABOOBACKER Vs. CANARA BANK
|
October 7, 1998 |
|
ABRAHAM CHACKO AND CO MADRAS Vs. KALLEPPURAM METALS KOCHI
|
November 24, 1998 |
|
ABU Vs. SUB DIVISIONAL MAGISTRATE
|
March 16, 1998 |
|
ACHAMMA Vs. UMMAYA
|
November 13, 1998 |
|
ACHUTHAN PILLAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
June 16, 1998 |
|
AJI KUMAR Vs. ASST EXCISE COMMISSIONER
|
November 11, 1998 |
|
AJITHKUMAR B Vs. PRESIDING OFFICER LABOUR COURT
|
March 12, 1998 |
|
ALAVI Vs. STATE OF KERALA
|
November 23, 1998 |
|
ALL KERALA SMALL SCALE TREAD RUBBER MANUFACTURERS ASSOCIATION Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
|
July 14, 1998 |
|
ALL KERALA TECHNICAL INSTITUTES ASSOCIATION Vs. STATE OF KERALA
|
June 5, 1998 |
|
ALLEPPEY FINANCIAL ENTERPRISES Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATIONS
|
October 15, 1998 |
|
AMBATTU GOPALAKRISHNAN Vs. K GOVINDAN
|
November 3, 1998 |
|
AMBIKA DEVI Vs. JOINT REGIONAL TRANSPORT OFFICER
|
February 9, 1998 |
|
AMI PAVALIN Vs. RAJAN ACHARY
|
August 11, 1998 |
|
AMISON FOODS LTD Vs. REGISTRAR OF COMPANIES
|
September 18, 1998 |
|
AMMINI AMMA Vs. UNION OF INDIA
|
October 24, 1998 |
|
AMRITHAKUMARI Vs. V P RAMANATHAN
|
July 8, 1998 |
|
ANIL KUMAR V SARAF Vs. COMMISSIONER OF GIFT TAX
|
November 10, 1998 |
|
ANTONY Vs. RETURNING OFFICER
|
November 19, 1998 |
|
ANWESHI WOMENS COUNSELLING CENTRE AND Vs. STATE OF KERALA
|
July 30, 1998 |
|
ARAKKAN NARAYANAN Vs. INDIAN HANDLOOM TRADERS
|
November 18, 1998 |
|
ARAVIND V SARAF Vs. COMMISSIONER OF GIFT TAX
|
November 10, 1998 |
|
ARAVINDAKSHAN Vs. STATE OF KERALA
|
October 24, 1998 |
|
ARYA DURGA INDUSTRIES Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE KASARAGOD
|
June 10, 1998 |
|
ASHER AND CO Vs. HASSANKUTTY HAJEE
|
March 18, 1998 |
|
ASIAN DEVELOPMENT SERVICE Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1998 |
|
ASIAN TECHS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
December 17, 1998 |
|
ASOKAN MANAGING PARTNER KARTHIYANI OIL MILLS Vs. JAYAN
|
February 11, 1998 |
|
ASSERIKANDY KALLIANI Vs. KUNHIMADHAVI AMMA
|
September 26, 1998 |
|
AUGUSTINE MATHAI Vs. APPELLATE AUTHORITY
|
August 6, 1998 |
|
AUGUSTY DEVASIA Vs. HARIDASAN NAIR
|
April 15, 1998 |
|
AVINASIAPPAN Vs. STATE OF KERALA
|
March 18, 1998 |
|
AYAMU C K Vs. UNION OF INDIA
|
July 1, 1998 |
|
AYUSUMMA AND OTHERS Vs. MUZHUPPILANGAD PANCHAYAT
|
February 24, 1998 |
|
AYYAPPA Vs. ANANDA
|
December 3, 1998 |
|
AYYAPPAN Vs. ASST EXCISE COMMISSIONER
|
August 14, 1998 |
|
AYYAPPAN Vs. JOINT LABOUR COMMISSIONER
|
February 12, 1998 |
|
AYYAPPAN PILLAI Vs. RAVEENDRANATHAN
|
December 22, 1998 |
|
B MOHANDAS Vs. REGISTERING AUTHORITY REGIONAL TRANSPORT OFFICE TRICHUR
|
April 6, 1998 |
|
B. CHANDRAN AND ANOTHER Vs. GOVT. OF KERALA AND OTHERS
|
February 13, 1998 |
|
BAAJI GOVINDAN Vs. KERALA STATE HOUSING BOARD THIRUVANANTHAPURAM
|
September 25, 1998 |
|
BABURAJAN Vs. PARUKUTTY
|
February 27, 1998 |
|
BADARUDEEN Vs. KSRTC
|
July 22, 1998 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
December 16, 1998 |
|
BALAKRISHNAN Vs. P V MOHANAN
|
January 6, 1998 |
|
BALAKRISHNAN NAIR Vs. RAM MOHAN NAIR
|
April 6, 1998 |
|
BALAN Vs. STATE OF KERALA
|
May 19, 1998 |
|
BANK OF CREDIT AND C INTERNATIONAL Vs. ABDUL RAHIMAN
|
January 8, 1998 |
|
BEENA MARIAM GEORGE Vs. STATE OF KERALA
|
March 5, 1998 |
|
BEENA METALS Vs. COMMISSIONER OF INCOME TAX
|
October 9, 1998 |
|
BENNY MATHEW Vs. MOHANAN
|
October 14, 1998 |
|
BENNY T D, Vs. REGISTRAR, CO-OPERATIVE SOCIETIES
|
May 4, 1998 |
|
BESTOTEL Vs. STATE OF KERALA
|
March 18, 1998 |
|
BHARATH INDUSTRIES Vs. ADDITIONAL SALES TAX OFFICER-II MUVATTUPUZHA
|
March 17, 1998 |
|
BHARATHIYA COFFEE WORKERS CATERING SERVICE PRIVATE LIMITED Vs. INDIAN COFFEE WORKERS CO OPERATIVE SOCIETY LIMITED
|
October 27, 1998 |
|
BHASKARAN CHANDRASEKHARAN Vs. V RADHAKRISHNAN
|
April 6, 1998 |
|
BIJU Vs. STATE OF KERALA
|
March 2, 1998 |
|
BIJU Vs. SUB INSPECTOR OF POLICE PAVARATTY POLICE STATION
|
March 2, 1998 |
|
BINCY MATHEW Vs. SABU ABRAHAM
|
August 10, 1998 |
|
BINDHI B OPTHALMIC ASSISTANT Vs. STATE OF KERALA AND ORS
|
November 25, 1998 |
|
BINDU Vs. STATE BANK OF TRAVANCORE
|
March 31, 1998 |
|
BLACK MARBLE GRANITES Vs. BIJU
|
August 21, 1998 |
|
BOARD OF DIRECTORS OF THE MUKKOM SERVICE CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
March 24, 1998 |
|
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. STATE OF KERALA
|
November 4, 1998 |
|
BOOK CENTRE Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
|
August 14, 1998 |
|
C AMMINI AMMA Vs. UNION OF INDIA
|
October 29, 1998 |
|
C KRISHNAMOORTHY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA
|
August 22, 1998 |
|
C P FATHIMA Vs. STATE OF KERALA
|
June 25, 1998 |
|
C. AJITHKUMAR Vs. STATE OF KERALA
|
January 5, 1998 |
|
C. K. RAMA Vs. ABDULLA KUNHI
|
February 13, 1998 |
|
CANARA BANK STAFF UNION Vs. UNION OF INDIA UOI
|
February 5, 1998 |
|
CARBON AND CHEMICALS I E ASSOCIATION Vs. UNION OF INDIA UOI
|
February 9, 1998 |
|
CARBON AND CHEMICALS INDIA LIMITED Vs. PHILLIPS CARBON BLACK LIMITED
|
March 30, 1998 |
|
CENTRAL BOARD OF DIRECT TAXES Vs. COCHIN GOODS TRANSPORT ASSOCIATION
|
October 14, 1998 |
|
CHACKO Vs. STATE OF KERALA
|
May 19, 1998 |
|
CHACKO P C Vs. STATE OF KERALA
|
June 19, 1998 |
|
CHAKOLA SILK HOUSE Vs. ABDUL SATHAR ISMAIL SAIT
|
December 9, 1998 |
|
CHALLENGER RUBBERS P LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
|
December 31, 1998 |
|
CHAMI NARAYANAN Vs. V R KRISHNA IYER
|
July 1, 1998 |
|
CHANDRAMATHI K K Vs. VADAKKUMPAD SERVICE CO-OPERATIVE BANK LTD
|
August 18, 1998 |
|
CHANDRAN Vs. STATE OF KERALA
|
May 20, 1998 |
|
CHANDRAN Vs. GOPALAKRISHAN
|
February 13, 1998 |
|
CHANDRASEKHARAN Vs. SANTHAMMA
|
May 22, 1998 |
|
CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
|
December 19, 1998 |
|
CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA
|
July 22, 1998 |
|
CHANTHU SAINABA Vs. STATE OF KERALA
|
September 15, 1998 |
|
CHELLAMMA PILLAI Vs. RAJAPPAN NADAR
|
May 20, 1998 |
|
CHEMARI BALAN NAIR Vs. MANIKKOTH VILASINI
|
March 31, 1998 |
|
CHEROOTTY BALAN Vs. VELAYUDHAN NAIR
|
January 16, 1998 |
|
CHIEF SECURITY COMMISSIONER SOUTHERN RAILWAY AND Vs. SREEDHARAN K
|
February 26, 1998 |
|
CHIRAKADAVU S CO OP BANK LTD Vs. AUTHORITY UNDER PAYMENT OF S A ACT
|
January 6, 1998 |
|
CHIRAYATH JEWELLERY Vs. ADDITIONAL SALES TAX OFFICER-II CHALAKKUDI
|
September 23, 1998 |
|
CHOYICHI Vs. RAGHAVAN
|
June 6, 1998 |
|
CHRISTIAN COLLEGE CO OPERATIVE SOCIETY Vs. ANNAMMA JOHN
|
July 29, 1998 |
|
CHRISTOPHER Vs. SBT
|
March 3, 1998 |
|
CHUMATTU THOZHILALI CONGRESS Vs. STATE OF KERALA
|
February 9, 1998 |
|
CIT Vs. SOUTH INDIAN BANK LTD
|
December 19, 1998 |
|
CITIZEN CHAMBER OF CIVIL STATION AREA Vs. JOSEPH
|
February 11, 1998 |
|
COCHIN CO OPERATIVE HOSPITAL Vs. ANNAMMA
|
February 16, 1998 |
|
COMMISSIONER AND SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT Vs. JAYA GOKUL EDUCATIONAL TRUST
|
March 3, 1998 |
|
COMMISSIONER OF GIFT TAX Vs. STELLA
|
January 16, 1998 |
|
COMMISSIONER OF GIFT TAX Vs. VARGHESE P A DR
|
June 2, 1998 |
|
COMMISSIONER OF GIFT TAX Vs. INDIRA DEVI
|
July 24, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. P K NARAYANAN
|
July 27, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SEA PEARL INDUSTRIES NO 2
|
July 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. DIZA ELECTRICALS
|
July 29, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MEAT PRODUCTS OF INDIA LIMITED
|
July 31, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. P GANGADHARAN
|
July 31, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. K GOVINDAN AND SONS
|
July 31, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO
|
August 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION
|
August 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL COMPLEX LIMITED
|
August 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
|
August 18, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. APPOLLO TYRES LIMITED
|
August 19, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KOTTIYUR LIQUORS
|
August 19, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA TRANSPORT COMPANY
|
August 14, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. CELINE P M SMT
|
July 8, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED
|
July 10, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. BRILLIANT EXPORTS
|
June 25, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SEA PEARL INDUSTRIES NO 1
|
June 25, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. N KRISHNAN
|
September 29, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PAPER PRODUCTS P LTD
|
September 17, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LIMITED
|
August 26, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST
|
October 24, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LIMITED
|
October 28, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA SHIPPING CORPN LTD
|
October 28, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL AND ALLIED TRADERS P LTD
|
June 24, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. VRINDAVAN HOTELS PRIVATE LIMITED
|
June 24, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. A M MOOSA
|
June 10, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
March 24, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
March 27, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KALA CARTONS
|
April 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. S P NAYAK AND RAMESH M
|
January 21, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ABRAHAM V I
|
January 23, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. MANI M
|
January 14, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMADEEPTI
|
February 12, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. KURIAN ABRAHAM
|
February 9, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. PAVUNNY K I
|
February 6, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. NARAYANAN P V
|
February 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. POULOSE AND MATHEN PRIVATE LIMITED
|
February 3, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. G RAMESAN
|
March 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. COMPUTERISED ACCOUNTING AND MANAGEMENT SERVICE PRIVATE LIMITED
|
February 18, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE SUGARS LIMITED
|
February 18, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. JACOBS PRIVATE LIMITED
|
March 13, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. ANAND THEATRES
|
March 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. HOTEL LUCIYA
|
March 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. A M ZAINALABDEEN MUSALIAR
|
December 1, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. R BHARATHAN
|
November 4, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. SUDHAKARAN NAIR
|
November 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. P NATESAN ACHARY
|
November 11, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. JOHNY JOSEPH
|
November 16, 1998 |
|
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST INDIA LIMITED
|
November 16, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. N C J RAJAN
|
November 11, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. P V VARGHESE
|
March 3, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. P KRISHNA WARRIER
|
June 8, 1998 |
|
COMMISSIONER OF WEALTH TAX Vs. N C J JOHN
|
July 15, 1998 |
|
CONTROLLER OF ESTATE DUTY Vs. SARAF
|
November 16, 1998 |
|
COROMANDAL DISTRIBUTORS Vs. FOOD INSPECTOR
|
July 30, 1998 |
|
DAMODARAN Vs. MUNSIFF THALIPARAMBA
|
June 17, 1998 |
|
DAVIS Vs. R T A TRICHUR
|
October 5, 1998 |
|
DAYALAN RAJES Vs. STATE OF KERALA
|
March 11, 1998 |
|
DENA BANK Vs. SHAKUNTALA MADHAVAN
|
October 7, 1998 |
|
DEPUTY CAIT Vs. JAYAKUMAR T K
|
March 11, 1998 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V V KAMMATH AND SONS
|
January 28, 1998 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K P NAZEER
|
October 7, 1998 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CROSS FIELD RUBBERS
|
September 14, 1998 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RAIBAN TOURIST HOME
|
November 11, 1998 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K BHASKARAN PILLAI
|
December 18, 1998 |
|
DEVAKI Vs. 1ST ADDL DISTRICT JUDGE
|
April 6, 1998 |
|
DEVASSY Vs. KSEDC
|
November 24, 1998 |
|
DIVAKARAN Vs. ABDUL KALAM
|
December 23, 1998 |
|
DIVAKARAN Vs. STATE OF KERALA
|
May 27, 1998 |
|
DIVISIONAL ENGINEER ADMN TELECOM Vs. ROBERT SAM
|
February 12, 1998 |
|
DIVISIONAL RAILWAY MANAGER Vs. N.C. SINGERA RAJ
|
November 20, 1998 |
|
DY COMMISSIONER OF SALES TAX Vs. SUPREME BOARDS
|
February 11, 1998 |
|
E KUTTAPPAN Vs. SAROJINI BHASKARAN
|
June 23, 1998 |
|
E L JOSEPH Vs. DHARMARAJAN
|
May 27, 1998 |
|
E S I CORPORATION Vs. HOTEL AMRED
|
March 5, 1998 |
|
E.A. BONNY Vs. RAICHAL BINDU
|
March 23, 1998 |
|
EAGLE SHIPPING AGENCIES P LTD Vs. COCHIN PORT TRUST
|
June 26, 1998 |
|
EASOW EASOW Vs. RAJAN KALLIPPARA THEKKEVEETIL
|
March 23, 1998 |
|
EASWARA IYER Vs. VELLA MUTHAN
|
June 1, 1998 |
|
EBRAHIM SOOPI Vs. MANIKKA
|
July 8, 1998 |
|
ELIZABETH Vs. DIRECTOR OF HEALTH SERVICES
|
October 7, 1998 |
|
EMMANUEL Vs. UNION OF INDIA
|
September 15, 1998 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. STATE OF KERALA
|
February 2, 1998 |
|
ERNAKULAM NORTH DEVELOPMENT CO ORDINATION COUNCIL Vs. UNION OF INDIA
|
October 24, 1998 |
|
EXECUTIVE OFFICER WADAKKANCHERRY PANCHAYAT Vs. P P ABDUL RAHIMAN
|
June 30, 1998 |
|
FOOD CORPORATION OF INDIA Vs. K CHAMY
|
July 8, 1998 |
|
FOOD CORPORATION OF INDIA Vs. SALAM TRADERS
|
March 31, 1998 |
|
FR GEORGE PANAKEZHAM Vs. REGIONAL TRANSPORT OFFICER
|
August 7, 1998 |
|
FR THOMAS THYTHOTTAM Vs. GOVERNMENT OF KERALA
|
September 11, 1998 |
|
FR WILLIAM FERNANDEZ Vs. STATE OF KERALA
|
January 6, 1998 |
|
FRANCIS Vs. DEPUTY REGISTRAR
|
March 31, 1998 |
|
FRANCIS GOMEZ Vs. PRESIDENT THIRUVANANTHAPURAM SHOPS AND
|
November 9, 1998 |
|
FRANCIS GOMEZ AND ANR. Vs. STATE OF KERALA
|
November 9, 1998 |
|
FRANCIS SAVIO Vs. STATE OF KERALA
|
June 17, 1998 |
|
G JAYAKUMAR Vs. SUPERINTENDENT CENTRAL EXCISE CUSTOMS PREVENTIVE AND INTELLIGENCE UNIT THIRUVANANTHAPURAM
|
May 21, 1998 |
|
G K NAIR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
December 22, 1998 |
|
G. DEVARAJAN Vs. STATE OF KERALA
|
June 16, 1998 |
|
GANGADHARAN Vs. STATE OF KERALA
|
September 11, 1998 |
|
GANGADHARAN NAIR G Vs. COMMISSIONER OF INCOME TAX
|
June 19, 1998 |
|
GENERAL FOODS P LTD Vs. STATE OF KERALA
|
April 1, 1998 |
|
GENERAL SECRETARY KERALA STATE CO OP BANK EMPLOYEES ASSOCIATION TRIVANDRUM Vs. LABOUR COURT QUILON
|
February 2, 1998 |
|
GEO TECH CONSTRUCTION COMPANY PRIVATE LIMITEDLTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED COCHIN
|
August 28, 1998 |
|
GEORGE Vs. STATE OF KERALA
|
August 12, 1998 |
|
GEORGE JOSEPH Vs. ALPHONSA
|
October 15, 1998 |
|
GEORGE PETER Vs. SASI
|
October 13, 1998 |
|
GEORGE PHILIP MODAYIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 23, 1998 |
|
GIRIJA KUMARI Vs. STATE OF KERALA
|
January 7, 1998 |
|
GLADIA JOSE V. DON BOSCO GIRLS HIGH SCHOOL, KODAKARA Vs. MANAGER, PAVANATHA PROVINCIAL HOUSE AND OTHERS
|
June 4, 1998 |
|
GOPALAKRISHNA PILLAI Vs. RETURNING OFFICER
|
December 8, 1998 |
|
GOPALAKRISHNAN NAIR Vs. MANAGER K P S P M H SCHOOL
|
September 29, 1998 |
|
GOPINATH Vs. STATE OF KERALA
|
March 31, 1998 |
|
GOVINDAN SASI Vs. STATE OF KERALA
|
June 24, 1998 |
|
GOVINDANKUTTY Vs. ADDL INSPECTOR LEGAL METEOROLOGY
|
November 19, 1998 |
|
GURJAR AND COMPANY Vs. ASSISTANT COMMISSIONER
|
September 25, 1998 |
|
HAREENDRAN T.R. Vs. STATE OF KERALA AND OTHERS
|
June 5, 1998 |
|
HARI BABU Vs. RETURNING OFFICER
|
September 14, 1998 |
|
HARRISONS MALAYALAM LTD Vs. STATE OF KERALA
|
August 28, 1998 |
|
HASSAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 28, 1998 |
|
HINDUSTAN CONSTRUCTION CO LTD Vs. K S E B
|
December 15, 1998 |
|
HINDUSTAN ENGINEERING CO Vs. ASSISTANT COMMISSIONER
|
August 13, 1998 |
|
HOLY FAMILY CHITTIES AND LOANS (P) LTD. (IN LIQUIDATION) Vs. T.D. MATHEW AND ANOTHER
|
May 21, 1998 |
|
HOTEL AND ALLIED TRADES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1998 |
|
HUBERT PEYOLI Vs. SANTHAVILASATH KESAVAN SIVADASAN
|
May 22, 1998 |
|
HUBERT PEYOLI Vs. SANTHAVILASATHU KESAVAN SIVADASAN
|
April 22, 1998 |
|
IBRAHIM OTHAYOTH Vs. SUB INSPECTOR OF POLICE
|
January 5, 1998 |
|
IDUKKI DISTRICT POST AND TELEGRAPH DEPARTMENTS EMPLOYEES CO OPERATIVE SOCIETY IN RE Vs. IDUKKI DISTRICT POST AND TELEGRAPH DEPARTMENTS EMPLOYEES CO OPERATIVE SOCIETY IN RE
|
July 10, 1998 |
|
IMMANUEL Vs. MATHEW
|
December 23, 1998 |
|
INDIAN BANK Vs. R JAYASREE
|
July 8, 1998 |
|
INDIRA DEVI K N Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
|
March 11, 1998 |
|
INDIRA RANI B Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1998 |
|
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX Vs. ISSAC PETER
|
January 28, 1998 |
|
ISA ATHUL ULOOM SANGHAM Vs. ODAKKAL ABDULLAKUTTY MUSLIAR
|
November 12, 1998 |
|
ITTY MATHEW Vs. RAMANI
|
April 1, 1998 |
|
J KRISHNAN NAIR Vs. P JASEENTHA
|
June 30, 1998 |
|
J S NAIK Vs. ASST COMMISSIONER AIR CUSTOMS
|
November 13, 1998 |
|
J SUBBAIAH CHETTIAR AND SONS Vs. STATE OF KERALA
|
September 16, 1998 |
|
JACOB ABRAHAM Vs. STATE OF KERALA
|
December 21, 1998 |
|
JACOB MATHEW Vs. MAYA PHILIP ALIAS ANNAMA
|
September 15, 1998 |
|
JACOB VADAKKANCHERRY Vs. STATE OF KERALA
|
January 8, 1998 |
|
JAIHIND Vs. STATE OF KERALA
|
April 6, 1998 |
|
JALAJAM SOMAPALAN Vs. STATE OF KERALA
|
January 6, 1998 |
|
JANARDHANAN Vs. STATE OF KERALA
|
March 4, 1998 |
|
JANCY JOSEPH Vs. UNION OF INDIA
|
November 13, 1998 |
|
JANE ANDREW AUSTIN Vs. BRANCH MANAGER STATE BANK OF TRAVANCORE KOLLAM
|
June 18, 1998 |
|
JAYA MADHAVAN ALIAS JAYAN Vs. STATE OF KERALA
|
March 17, 1998 |
|
JAYACHANDRAN Vs. BABURAJ
|
May 20, 1998 |
|
JAYADEVAN Vs. VARGHESE
|
December 9, 1998 |
|
JAYALAKSHMI GRANITE METAL INDUSTRIES Vs. STATE OF KERALA
|
March 18, 1998 |
|
JAYAPRAKASH Vs. REGIONAL TRANSPORT OFFICER
|
December 21, 1998 |
|
JAYARAJAN Vs. GANGADHARA MENON
|
April 6, 1998 |
|
JAYARAJAN Vs. GANGADHARA MENON
|
April 5, 1998 |
|
JESSY JACOB Vs. STATE OF KERALA
|
August 6, 1998 |
|
JIFFIRI AND KAREEM Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 1, 1998 |
|
JOHN Vs. BISHOP OF THE DIOCESE OF PALAI
|
June 26, 1998 |
|
JOHN K PAUL Vs. STATE OF KERALA
|
August 28, 1998 |
|
JOHN PAUL Vs. THOMAS THOMAS
|
March 24, 1998 |
|
JOINT R T O Vs. MOHANDAS
|
May 19, 1998 |
|
JOLY JOHN Vs. STATE OF KERALA
|
February 2, 1998 |
|
JOMU KURIAN Vs. SIBY
|
June 2, 1998 |
|
JONY JACOB Vs. STATE OF KERALA
|
August 6, 1998 |
|
JOSE ANTONY KOKKAD Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA KOCHI
|
June 25, 1998 |
|
JOSE JACOB Vs. STATE OF KERALA
|
September 8, 1998 |
|
JOSEPH Vs. STATE OF KERALA
|
June 11, 1998 |
|
JOSEPH AUGUSTHY Vs. MARY ELIZABETH MATHEW
|
February 17, 1998 |
|
JOSEPH KONDODY Vs. MICHAEL KURUVILLA
|
March 10, 1998 |
|
JOSEPH MICHAEL AND BROS LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
October 7, 1998 |
|
JOSEPH N J Vs. ASST GENERAL MANAGER BANK OF BARODA
|
November 16, 1998 |
|
JOY Vs. REGIONAL TRANSPORT AUTHORITY
|
October 13, 1998 |
|
JULLUNDER D AND N MFG CO Vs. JAYADEVAN
|
October 26, 1998 |
|
JUSTICE M M PAREED PILLAY Vs. UNION OF INDIA
|
February 3, 1998 |
|
K A KOCHAPPAN Vs. DEPUTY COMMISSIONER LAW ERNAKULAM
|
September 26, 1998 |
|
K A UMMERKUTTY Vs. STATE OF KERALA
|
October 9, 1998 |
|
K BEERAN Vs. COMMISSIONER OF INCOME TAX
|
March 27, 1998 |
|
K G KESHAVA BHAT Vs. STATE OF KERALA
|
November 17, 1998 |
|
K GOVINDAN AND SONS Vs. UNION OF INDIA
|
December 14, 1998 |
|
K K PONNAPPAN Vs. SIBI C J
|
March 24, 1998 |
|
K K VISWANATHAN MASTER Vs. LALITHA RAJAGOPAL
|
November 11, 1998 |
|
K KUNHALAVI Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
December 14, 1998 |
|
K KUTTAN NAIR Vs. P MAMMI
|
November 3, 1998 |
|
K L MOHAN Vs. STATE OF KERALA
|
August 26, 1998 |
|
K M XAVIER AND COMPANY Vs. INTELLIGENCE OFFICER SQUAD NO III SALES TAX DEPARTMENT PALAKKAD
|
August 25, 1998 |
|
K MURALEEDHARAN PILLAI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ERNAKULAM
|
April 21, 1998 |
|
K PREMAVALLI Vs. STATE OF KERALA
|
April 15, 1998 |
|
K R GIRIJAN Vs. STATE OF KERALA
|
April 28, 1998 |
|
K RAVEENDRANATHAN PILLAI Vs. STATE OF KERALA
|
April 6, 1998 |
|
K S R T C Vs. STATE TRANSPORT AUTHORITY
|
March 4, 1998 |
|
K SHAHEED Vs. P K SHAHIDA
|
June 24, 1998 |
|
K T MUHAMMED Vs. KURUMANNIL MELEMANNIL ABDHULSALAM HAJI
|
August 18, 1998 |
|
K V MANKRAM AND CO Vs. STATE OF KERALA
|
July 10, 1998 |
|
K V MUHAMMED KUNHI Vs. P JANARDHANAN
|
June 23, 1998 |
|
K. DAVID MATHEW Vs. KERALA WATER AUTHORITY, THIRUVANANTHAPURAM AND ANOTHER
|
October 7, 1998 |
|
K. KRISHNANKUTTY Vs. STATE OF KERALA
|
August 18, 1998 |
|
K.C. JOSEPH Vs. C.H. MAMMU HAJI
|
October 24, 1998 |
|
K.K. LALITHA Vs. STATE OF KERALA AND OTHERS
|
May 28, 1998 |
|
K.P. MAHILAMONY Vs. HEADMASTER, MANAPRAM EAST U.P. SCHOOL AND OTHERS
|
February 6, 1998 |
|
KADERIA COIR MART AND CO Vs. STATE OF KERALA
|
July 2, 1998 |
|
KAIKKARA CONSTRUCTION COMPANY Vs. SUPERINTENDING ENGINEER HARBOUR ENGINEERING PROJECT CIRCLE KOLLAM
|
December 4, 1998 |
|
KALARIKKAL THRESSIAMMA Vs. KALLIDUKKANANIKKAL JOSEPH
|
February 6, 1998 |
|
KALPAKA ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1998 |
|
KAMALAKSHY Vs. DISTRICT COLLECTOR
|
September 23, 1998 |
|
KANIAMPURAM BRORS Vs. STATE OF KERALA
|
April 1, 1998 |
|
KANNADI SERVICE COOPERATIVE BANK LTD Vs. VISWANATHAN
|
August 12, 1998 |
|
KAREEM N T A Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 13, 1998 |
|
KARIMTHARUVI TEA ESTATES LIMITED Vs. STATE OF KERALA
|
October 20, 1998 |
|
KARUNA KURIES and FINANCE Vs. KUNJU VAREED
|
September 22, 1998 |
|
KARUNAKARAN NAIR Vs. MEHTA P LTD
|
June 26, 1998 |
|
KATHERINE ITTOOP Vs. THE FOOD INSPECTOR
|
June 26, 1998 |
|
KERALA SMALL FINANCIERS ASSOCIATION Vs. STATE OF KERALA
|
August 25, 1998 |
|
KERALA SOAPS AND OILS LTD Vs. V T VALSAN
|
September 8, 1998 |
|
KERALA STATE BAMBOO CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 27, 1998 |
|
KERALA STATE BEVERAGES CORPORATION Vs. MCDOWELL AND CO LTD
|
September 28, 1998 |
|
KERALA STATE CO-OP MARKETING FEDERATION LTD Vs. COMMISSIONER OF INCOME-TAX
|
May 13, 1998 |
|
KERALA STATE COIR CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
|
November 16, 1998 |
|
KERALA STATE ELECTRICITY BOARD Vs. CHANDRAMATHY
|
August 14, 1998 |
|
KERALA STATE EXCISE STAFF ASSOCIATION Vs. STATE OF KERALA
|
March 10, 1998 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. GENERAL INSURANCE CORPORATION OF INDIA
|
January 13, 1998 |
|
KESAVAN THANKAPPAN Vs. STATE OF KERALA
|
May 21, 1998 |
|
KHATAISONS Vs. STATE OF KERALA
|
May 28, 1998 |
|
KIZHAKKUMPURATH CHANKOYI Vs. THANIKKUZHIYIL VELLAYI
|
March 10, 1998 |
|
KOCHUTHRESIA ANTONY Vs. ANGAMALY MUNICIPALITY
|
August 4, 1998 |
|
KODIYIL ABDU Vs. KODIYIL PATHUMMA
|
February 24, 1998 |
|
KODUVAYUR S C B Vs. LABOUR COURT
|
August 14, 1998 |
|
KOROTH EARAYINTAVIDA SAFIYA Vs. P A HARIDASAN
|
March 17, 1998 |
|
KOTTAL AYISHUMMA Vs. STATE OF KERALA
|
August 25, 1998 |
|
KPSC Vs. HAREENDRAN
|
October 26, 1998 |
|
KRISHNA VENI Vs. RAJAGOPAL
|
January 12, 1998 |
|
KRISHNAN Vs. UNITED INDIA INSURANCE COMPANY
|
June 12, 1998 |
|
KRISHNAN NAIR Vs. DIRECTOR OF AGRICULTURE
|
August 6, 1998 |
|
KRISHNAN NAMBOODIRI Vs. A P UNNIKRISHNAN NAMBOODIRI
|
July 21, 1998 |
|
KRISHNANKUTTY Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE
|
July 24, 1998 |
|
KSRTC Vs. M S B PALACE MOTORS
|
October 20, 1998 |
|
KUMARAN Vs. RETURNING OFFICER
|
June 24, 1998 |
|
KUMARANKUTTY Vs. HIGH COURT OF KERALA
|
June 29, 1998 |
|
KUNHABDULLA HAJI Vs. IBRAYI
|
May 20, 1998 |
|
KUNHIKANNAN NAMBIAR Vs. SUMITHRA AMMA
|
October 13, 1998 |
|
KUNHIRAMAN Vs. SANTA
|
March 2, 1998 |
|
KUNJU VISWANADHAN Vs. RAMAKRISHNAN SURENDRAN
|
March 25, 1998 |
|
KURIAKOSE Vs. DISTRICT COLLECTOR
|
June 24, 1998 |
|
KURIAN Vs. DISTRICT COLLECTOR
|
May 20, 1998 |
|
KURIEN JOSEPH Vs. STATE OF KERALA AND OTHERS
|
October 7, 1998 |
|
KURIKATTIL RUBBER INDUSTRIES Vs. KERALA STATE ELECTRICITY BOARD
|
November 27, 1998 |
|
KURUVILLA Vs. UNION OF INDIA
|
November 11, 1998 |
|
LAILA BEEGAM Vs. REGIONAL TRANSPORT OFFICER
|
February 2, 1998 |
|
LAND ACQUISITION OFFICER Vs. NARAYANAN
|
September 17, 1998 |
|
LAWRENCE Vs. XAVIER
|
July 23, 1998 |
|
LORD KRISHNA BANK LTD Vs. LABOUR ENFORCEMENT OFFICER
|
February 24, 1998 |
|
LOVELY THOMAS Vs. STATE OF KERALA
|
March 10, 1998 |
|
M A JOSHI LIGURE CHEMICALS Vs. STATE OF KERALA
|
July 3, 1998 |
|
M C USSAIN Vs. STATE OF KERALA
|
October 29, 1998 |
|
M D HAIR BABU Vs. RETURNING OFFICER KUDAYATHOOR SERVICE CO OPERATIVE BANK LIMITED
|
September 14, 1998 |
|
M G VIJI Vs. P T OMANA
|
August 22, 1998 |
|
M J THOMAS Vs. STATE OF KERALA
|
February 10, 1998 |
|
M K CHANDRAN Vs. COMMISSIONER OF POLICE KOCHI
|
May 20, 1998 |
|
M K KUNHIRAMAN Vs. SANTHA ALIAS DEVAKI
|
March 2, 1998 |
|
M K VELAYUDHAN Vs. SUB INSPECTOR OF POLICE IRINJALAKKUDA
|
January 19, 1998 |
|
M MATHEW Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1998 |
|
M S PAULOSE Vs. VARGHESE
|
July 8, 1998 |
|
M SOBHA Vs. RAJAKUMARI UNNITHAN
|
November 2, 1998 |
|
M V BAHULEYAN Vs. STATE OF KERALA
|
July 15, 1998 |
|
M/S P P SONS Vs. ASST COMMISSIONER OF SALES TAX
|
August 11, 1998 |
|
M/S. KELTRODE ARC PVT. LTD. AND ANR. Vs. KERALA FINANCIAL CORPORATION, TRIVANDRUM
|
September 23, 1998 |
|
MABLE Vs. HARIS
|
April 3, 1998 |
|
MADHAVAN Vs. KARTHIANI
|
February 23, 1998 |
|
MAHATMA HIGH SCHOOL Vs. STATE OF KERALA
|
December 15, 1998 |
|
MAHESH B SHAH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
December 18, 1998 |
|
MALAYALA MANORMA COMPANY LTD Vs. COMMISSIONER OF INCOME TAX
|
November 5, 1998 |
|
MANAGER F M C T HIGH SCHOOL Vs. D E O ALUVA
|
January 9, 1998 |
|
MANAGER M U U P SCHOOL Vs. ASST EDUCATIONAL OFFICER
|
October 14, 1998 |
|
MANHANTEVIDA MAHAMOOD Vs. CHAKKARATH KULANGARA PREMA
|
January 21, 1998 |
|
MANILAL Vs. STATE OF KERALA
|
June 11, 1998 |
|
MANMADHAN Vs. KSEB
|
November 2, 1998 |
|
MANOHARAN Vs. STATE OF KERALA
|
April 1, 1998 |
|
MANOJAKUMARI Vs. BHASI
|
June 1, 1998 |
|
MARAKKAR Vs. GOVERNMENT OF KERALA
|
October 5, 1998 |
|
MARCI CELINE DSOUZA Vs. RENIE FERNANDEZ
|
February 3, 1998 |
|
MARIYAMMA Vs. STATE OF KERALA
|
May 29, 1998 |
|
MARY JOHN Vs. VALLATHOL NAGAR GRAMA PANCHAYAT
|
November 16, 1998 |
|
MATHAI Vs. PRINCIPAL DISTRICT AND SESSIONS JUDGE
|
November 12, 1998 |
|
MATHEW Vs. GILBERT
|
March 25, 1998 |
|
MATHEW Vs. SCARIA
|
February 11, 1998 |
|
MATHEW F. V. Vs. THE STATE OF KERALA
|
June 4, 1998 |
|
MATHEW VARGHESE Vs. COCHIN INTERNATIONAL AIRPORT ERNAKULAM
|
June 5, 1998 |
|
MATHUNNI MATHAI Vs. STATE OF KERALA
|
March 26, 1998 |
|
MATTOOR CHITS AND FINANCE (P.) LTD. (IN LIQUIDATION) Vs. MARY BABY
|
March 26, 1998 |
|
MAVUNGAL PATHUMMA Vs. UNION OF INDIA
|
February 23, 1998 |
|
MAYAKRISHNAN R Vs. STATE OF KERALA
|
April 16, 1998 |
|
MEENAKSHI FLOUR AND OIL MILLS Vs. STATE OF KERALA
|
August 18, 1998 |
|
MEKHALA TRADERS Vs. ASSISTANT COMMISSIONER
|
July 28, 1998 |
|
MELEDAM SAW MILLS Vs. K S E B
|
April 2, 1998 |
|
MELILLAM THEKKE VEETIL KUNHIKANNAN NAMBIAR Vs. MANCHERI OTHAYOTH VEETTIL SUMITHRA AMMA AND OTHERS
|
October 13, 1998 |
|
MICHAEL KURUVILLA Vs. JOSEPH J KONDODY
|
February 5, 1998 |
|
MIDHUN MURALI Vs. FERTILISERS AND CHEMICALS TRAVANCORE
|
August 25, 1998 |
|
MIDLAND RUBBER AND PRODUCE CO LTD Vs. SUPERINTENDENT OF POLICE
|
July 5, 1998 |
|
MIDLAND RUBBER AND PRODUCE CO LTD Vs. SUPDT OF POLICE
|
July 8, 1998 |
|
MODISTONE LTD Vs. STATE OF KERALA
|
December 2, 1998 |
|
MOHAMMAD KHAN Vs. GRACEAMMA PHILIP
|
February 24, 1998 |
|
MOHANAMBAL Vs. VEERAMANI
|
September 28, 1998 |
|
MOHANAN Vs. STATE OF KERALA
|
April 3, 1998 |
|
MOHANDAS Vs. STATE OF KERALA
|
June 4, 1998 |
|
MOIDEENKUNHI Vs. EXECUTIVE OFFICER
|
November 20, 1998 |
|
MOIDU ALIAS KUNNIPPA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR MALAPPURAM
|
February 9, 1998 |
|
MOIDU HAJI Vs. KUNHABDULLA
|
June 17, 1998 |
|
MOUNT SENAI HOSPITAL Vs. INCOME TAX OFFICER
|
January 21, 1998 |
|
MUKKOM SERVICE CO OPERATIVE BANK LTD Vs. JONT REGISTRAR
|
March 24, 1998 |
|
MURALEEDHARAN NAIR Vs. KERALA AGRICULTURAL UNIVERSITY
|
July 10, 1998 |
|
MURALEEDHARAN NAIR Vs. STATE OF KERALA
|
November 20, 1998 |
|
N A JAILABDEEN Vs. STATE OF KERALA
|
August 11, 1998 |
|
N APPUKUTTAN PILLAI Vs. STATE OF KERALA
|
November 18, 1998 |
|
N C J RAJAN Vs. COMMISSIONER OF WEALTH TAX
|
August 26, 1998 |
|
N J RAGHU NANDANAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETES
|
June 5, 1998 |
|
N K MOHANRAJ Vs. KANDIAN RAJEEV
|
August 5, 1998 |
|
N K MYEN KANNU Vs. STATE OF KERALA
|
September 11, 1998 |
|
N P ABU Vs. VELLAN THOTTIL ASMA
|
August 26, 1998 |
|
N R SOMASUNDARAN NAIR Vs. STATE OF KERALA
|
May 21, 1998 |
|
N S S KARAYOGAM Vs. RAMAVILASAM GRANDHASALA
|
December 19, 1998 |
|
N SAROJINI Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
|
December 17, 1998 |
|
N SUKUMARAN Vs. STATE OF KERALA
|
August 18, 1998 |
|
N. DEVAKI AMMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS, THIRPVANANTHAPURAM
|
September 22, 1998 |
|
NAGARJUNA HERBAL CONCENTRATES LTD Vs. COMMISSIONER OF INCOME TAX
|
January 20, 1998 |
|
NANI Vs. DISTRICT COLLECTOR
|
March 19, 1998 |
|
NARAYANA LAL Vs. MANKUZHI MADHAVAN
|
March 16, 1998 |
|
NARAYANA SHARMA Vs. STATE OF KERALA
|
March 16, 1998 |
|
NARAYANAN Vs. STATE OF KERALA
|
June 24, 1998 |
|
NARAYANAN NAIR Vs. CO OPERATIVE TRIBUNAL
|
August 19, 1998 |
|
NARAYANAN POTTY Vs. STATE OF KERALA
|
July 21, 1998 |
|
NARAYANANKUTTY Vs. OFFICIAL LIQUIDATOR
|
February 16, 1998 |
|
NARMADA BUILDING MATERIALS P LTD Vs. DEVASSY
|
March 19, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. ANNAMMA ABRAHAM
|
January 9, 1998 |
|
NATIONAL INSURANCE CO LTD Vs. MARY JANET
|
July 23, 1998 |
|
NATIONAL INSURANCE CO. LTD. Vs. PAUL NICHOLSON
|
February 26, 1998 |
|
NATIONAL INSURANCE COMPANY LTD Vs. LEELA
|
February 24, 1998 |
|
NEW INDIA ASSURANCE CO LTD Vs. CHANDRAN P
|
April 6, 1998 |
|
NILOFER HAMEED Vs. INCOME TAX OFFICER
|
August 28, 1998 |
|
NISHAD PATEL Vs. STATE OF KERALA
|
June 4, 1998 |
|
NIXON M JOSEPH Vs. UNION OF INDIA
|
September 8, 1998 |
|
NOORUDEEN Vs. UMAIRATHU BEEVI
|
February 6, 1998 |
|
NORTH MALABAR DISTRICT CO-OPERATIVE SUPPLY AND MARKETING SOCIETY LTD Vs. ASSISTANT COMMISSIONER ASST IV SPECIAL CIRCLE II
|
April 28, 1998 |
|
O A KUNJU BEEVI Vs. SYNDICATE BANK
|
October 14, 1998 |
|
OFFICIAL LIQUIDATOR NEW KERALA CHITS AND TRADES PRIVATE LIMITED COCHIN Vs. AJIT GANGADHAR SHANBHAG
|
June 17, 1998 |
|
OOPPOOTTIL AGRICULTURAL SERVICES Vs. STATE OF KERALA
|
October 29, 1998 |
|
OOPPOOTTIL KURIAN AND CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
|
November 18, 1998 |
|
ORIENTAL INSURANCE CO Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
September 18, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. BALAKRISHNAN
|
September 24, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. NANI JANAKI
|
September 9, 1998 |
|
ORIENTAL INSURANCE CO LTD Vs. LAKSHMIKUTTY AMMA
|
May 21, 1998 |
|
OUSEPH ANNA Vs. MATHAI THOMAS
|
June 11, 1998 |
|
OUSEPH MATHEW AND COMPANY Vs. INCOME TAX OFFICER
|
October 26, 1998 |
|
OUTDOOR PUBLICITY Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1998 |
|
P A GEORGE AND COMPANY Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
February 10, 1998 |
|
P I VARGHEESE Vs. KERALA AUTOMOBILES LIMITED TRIVANDRUM
|
March 25, 1998 |
|
P J ISAC Vs. APPSONS PHARMACEUTICALS
|
August 26, 1998 |
|
P J SEBESTIAN Vs. STATE OF KERALA
|
November 5, 1998 |
|
P JISHA JOHN Vs. STATE OF KERALA
|
August 28, 1998 |
|
P JOHNSON Vs. STATE OF KERALA
|
June 5, 1998 |
|
P K ALIBAVA Vs. RETURNING OFFICER PONMUNDAM SERVICE CO OPERATIVE BANK LIMITED
|
October 21, 1998 |
|
P K ANTHUMAYI Vs. STATE
|
November 18, 1998 |
|
P N MENON Vs. DIRECTOR OF TECHNICAL EDUCATION TRIVANDRUM
|
June 5, 1998 |
|
P O BASHEER Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1998 |
|
P P ASHRAF Vs. STATE OF KERALA
|
April 2, 1998 |
|
P P SONS Vs. ASSISTANT COMMISSIONER
|
August 13, 1998 |
|
P. KARUNAKARAN Vs. STATE OF KERALA AND OTHERS
|
March 3, 1998 |
|
P. RAJEEVAN Vs. KALLIANI
|
September 14, 1998 |
|
PADMAKSHI AMMA Vs. HASHIM
|
November 11, 1998 |
|
PADMANABHAN Vs. STATE OF KERALA
|
September 23, 1998 |
|
PALA MARKETING CO OPERATIVE SOCIETY LIMITED Vs. STATE OF KERALA
|
October 20, 1998 |
|
PALAKKAPALLIYALIL ALIMOHAMMED Vs. UNION OF INDIA
|
September 7, 1998 |
|
PANICKER C G G Vs. COMMISSIONER OF INCOME TAX
|
March 4, 1998 |
|
PANKAJAKSHA KURUP Vs. FATHIMA
|
March 13, 1998 |
|
PARADESI THYAGARAJAN Vs. HIGH COURT OF KERALA
|
September 10, 1998 |
|
PARAPPURAM MILK PRODUCERS CO-OPERATIVE SOCIETY Vs. DEPUTY DIRECTORY DEPARTMENT OF DAIRY
|
November 19, 1998 |
|
PARAYIL HUSSAIN Vs. PARAYIL MUTHIRICAL SOOPPI
|
November 13, 1998 |
|
PARUKUTTY AMMA Vs. PARUKUTTY AMMA
|
October 9, 1998 |
|
PATHUKUTTY Vs. OFFICIAL RECEIVER
|
August 3, 1998 |
|
PATTANKKAD COIR MATS and MATTING CO OP SOCIETY LTD Vs. PROJECT OFFICER COIR
|
February 24, 1998 |
|
PAUL Vs. ASST REGISTRAR
|
February 12, 1998 |
|
PAULOSE Vs. THOMAS
|
September 16, 1998 |
|
PAVITHRAN Vs. UNION OF INDIA
|
November 26, 1998 |
|
PEEDIKANDI ABDULLA Vs. STATE OF KERALA
|
March 23, 1998 |
|
PEETHAMBARAN PRASAD Vs. STATE OF KERALA
|
February 27, 1998 |
|
PERFETTI INDIA LIMITED Vs. FOOD INSPECTOR KOTTAYAM
|
October 29, 1998 |
|
PETER Vs. ARAVINDAKSHAN
|
August 19, 1998 |
|
PIONEER SHOPPING COMPLEX PRIVATE LIMITED Vs. TAHSILDAR KOCHI
|
June 25, 1998 |
|
PITCHIAH Vs. LISIC HOSPITAL
|
March 19, 1998 |
|
PLAKATTU GRANITE INDUSTRIES Vs. SUPDT OF POLICE
|
June 2, 1998 |
|
PLANTATION CORPORATION OF KERALA LTD Vs. HUSSAIN
|
April 6, 1998 |
|
POLLACHI TIMBER MERCHANTS AND SAW MILLS OWNERS' ASSOCIATION Vs. STATE OF KERALA
|
July 3, 1998 |
|
PRABHAKARAN Vs. STATE OF KERALA
|
October 6, 1998 |
|
PRABHAKARAN Vs. SECRETARY R T A
|
November 19, 1998 |
|
PRADEEP KUMAR Vs. STATE BANK OF TRAVANCORE
|
September 22, 1998 |
|
PRADEEP KUMAR Vs. MOHANAN
|
February 12, 1998 |
|
PRAMOD K.T. AND ANOTHER Vs. CHAIRMAN AND MANAGING DIRECTOR, HINDUSTAN LATEX LTD., TRIVANDRUM AND OTHERS
|
June 9, 1998 |
|
PRASANNA Vs. KERALA UNIVERSITY
|
July 15, 1998 |
|
PRATAP K POTHEN Vs. CIRCLE INSPECTOR OF POLICE
|
June 29, 1998 |
|
PRATAP K POTHEN Vs. CIT
|
June 29, 1998 |
|
PREM SHANKAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
June 11, 1998 |
|
PREMAN Vs. UNION OF INDIA
|
October 16, 1998 |
|
PROF O NARAYANAN KUTTY Vs. OFFICIAL LIQUIDATOR HIGH COURT OF KERALA ERNAKULAM
|
February 16, 1998 |
|
PUKRAJ JATHAJEE Vs. STATE OF KERALA
|
June 1, 1998 |
|
QUILON SEA FOODS Vs. TAX RECOVERY OFFICER
|
December 17, 1998 |
|
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
November 8, 1998 |
|
R BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
November 10, 1998 |
|
R NATARAJAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
|
October 7, 1998 |
|
R V KUNHIRAMAN AND Vs. INSPECTOR OF POLICE SPECIAL POLICE ESTABLISHMENT C B I COCHIN AND
|
June 11, 1998 |
|
RADHAKRISHNAN Vs. LAW SECRETARY
|
May 25, 1998 |
|
RADHAMMA VIJAYAMMA Vs. CHANDRASEKHARAN NAIR
|
June 24, 1998 |
|
RAGHAVAN Vs. STATE OF KERALA
|
June 30, 1998 |
|
RAGHAVAN Vs. STATE OF KERALA
|
August 17, 1998 |
|
RAGHAVAN Vs. SUPERINTENDENT OF POLICE
|
August 27, 1998 |
|
RAGHAVAN Vs. RAJU
|
June 18, 1998 |
|
RAGHAVAN NAIR Vs. JOINT REGISTRAR OF COOP SOCIETIES
|
October 12, 1998 |
|
RAJALAKSHMI Vs. ELECTION COMMISSION OF INDIA
|
June 17, 1998 |
|
RAJAMONY Vs. STATE OF KERALA
|
July 14, 1998 |
|
RAJAN GEORGE Vs. STATE OF KERALA
|
July 21, 1998 |
|
RAJAN P P Vs. UNION OF INDIA
|
December 1, 1998 |
|
RAJAPPAN Vs. SUB DIVISIONAL MAGISTRATE
|
August 7, 1998 |
|
RAJASEKHARAN NAIR Vs. ASST SETTLEMENT OFFICER
|
August 20, 1998 |
|
RAJENDRA BABU Vs. STATE OF KERALA
|
July 16, 1998 |
|
RAJENDRA PAI H Vs. CANARA BANK
|
January 14, 1998 |
|
RAJESH Vs. STATE OF KERALA
|
January 19, 1998 |
|
RAJESH KUMAR B Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 6, 1998 |
|
RAJU Vs. KERALA WATER AUTHORITY
|
July 16, 1998 |
|
RAJU MATHEW Vs. STATE OF KERALA
|
February 9, 1998 |
|
RAMAKRISHNAN Vs. SANKARANARAYANAN
|
February 3, 1998 |
|
RAMANIKA SILKS PVT.LTD Vs. J.C AUGUSTINE
|
July 28, 1998 |
|
RAMANUNNY VAIDYAR Vs. GOVINDAN KUTTY NAIR
|
May 25, 1998 |
|
RAMAVARMA RAJA Vs. CANARA BANK
|
September 29, 1998 |
|
RASHEEDKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
July 9, 1998 |
|
RATHEESH Vs. DISTRICT COLLECTOR
|
August 5, 1998 |
|
RAVEENDRANATHA MENON Vs. LEELAMMA
|
July 9, 1998 |
|
REAL FOOD PRODUCTS PVT LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
November 13, 1998 |
|
REBHURAMAN Vs. MAHATMA GANDHI UNIVERSITY KOTTAYAM
|
June 17, 1998 |
|
REGI GEORGE Vs. K K BHASKARAN NAIR
|
August 14, 1998 |
|
REGI KURIAKOSE Vs. SUPDT OF POLICE
|
December 17, 1998 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. SAFA INTERNATIONAL
|
April 5, 1998 |
|
RELIANCE GENERATORS P LTD Vs. STATE OF KERALA
|
September 11, 1998 |
|
RENI K ABRAHAM Vs. STATE OF KERALA
|
December 19, 1998 |
|
RENI K ABRAHAM Vs. STATE OF KERALA
|
December 21, 1998 |
|
RESILIKUTTY CHACKO Vs. STATE OF KERALA
|
September 11, 1998 |
|
ROSAMMA Vs. CHACKO
|
November 17, 1998 |
|
ROSY AUGUSTINE Vs. STATE OF KERALA
|
January 20, 1998 |
|
S A SATTAR Vs. KURUVILLA
|
April 6, 1998 |
|
S S SREEKUMAR Vs. M M IBRAHIM
|
February 20, 1998 |
|
S S SUBRAMANIAN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL IRINJALAKUDA
|
May 27, 1998 |
|
S SHANMUGHAN CHETTIYAR Vs. R NARAYANAN NAIR
|
March 13, 1998 |
|
S SURESH KUMAR Vs. SECRETARY KERALA STATE ELECTRICITY BOARD
|
January 27, 1998 |
|
S VISWANATHAN Vs. STATE OF KERALA
|
October 7, 1998 |
|
S. CLEMENT LOPEZ Vs. STATE OF KERALA AND ANOTHER
|
October 6, 1998 |
|
SAJIN Vs. DISTRICT SUPERINTENDENT OF POLICE
|
December 21, 1998 |
|
SALAM HAJI Vs. STATE OF KERALA
|
November 10, 1998 |
|
SALES TAX OFFICER Vs. MARUTHI WIRE INDUSTRIES PVT LTD
|
June 12, 1998 |
|
SALIM Vs. JOINT REGISTRAR
|
July 27, 1998 |
|
SALY JOSEPH Vs. BABY THOMAS
|
November 16, 1998 |
|
SAMUEL Vs. STATE OF KERALA
|
February 9, 1998 |
|
SANTHOSH KUMAR Vs. KAREEM
|
December 11, 1998 |
|
SARAMMA GEORGE Vs. AMMINI MAMMEN
|
February 10, 1998 |
|
SASIKUMAR Vs. STATE OF KERALA
|
June 12, 1998 |
|
SASIKUMAR B MENON Vs. S VIJAYAN
|
June 30, 1998 |
|
SATYAPALAN Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 9, 1998 |
|
SAYED MOHAMMED Vs. STATE OF KERALA
|
March 27, 1998 |
|
SCINDIA STEAM NAVIGATION COMPANY LIMITED Vs. UNION OF INDIA
|
March 26, 1998 |
|
SEA PEARL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1998 |
|
SEA PEARL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
November 20, 1998 |
|
SEBASTIAN Vs. STATE OF KERALA
|
May 28, 1998 |
|
SEBASTIAN P JOSEPH Vs. K S R T C
|
August 28, 1998 |
|
SEENA B KUMAR Vs. ASST EXECUTIVE ENGINEER ELECTRICAL MAJOR SECTION MAVELIKKARA
|
June 19, 1998 |
|
SEEYAN PLYWOODS Vs. INCOME TAX OFFICER
|
June 11, 1998 |
|
SEKHARAN Vs. CHANDRASEKHARAN NAIR
|
April 2, 1998 |
|
SEVEN SEAS DISTILLERY LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
August 10, 1998 |
|
SHAHUL HAMEED Vs. SECRETARY RTA
|
December 9, 1998 |
|
SHAJ Vs. COLLECTOR
|
January 20, 1998 |
|
SHAJAN ABRAHAM Vs. STATE OF KERALA
|
June 29, 1998 |
|
SHAJI Vs. DINESAN
|
September 24, 1998 |
|
SIBI Vs. VILASINI
|
June 25, 1998 |
|
SIJU Vs. R. T. A. , KANNUR
|
October 6, 1998 |
|
SILICAL METALLURGIC LIMITED Vs. STATE OF KERALA
|
November 24, 1998 |
|
SILVY Vs. VARGHESE
|
March 5, 1998 |
|
SIRAJUDHEEN Vs. PUBLIC SERVICE COMMISSION
|
August 5, 1998 |
|
SIVAKAMI Vs. KUMARASWAMY
|
September 14, 1998 |
|
SIVARAMAN Vs. STATE OF KERALA
|
June 18, 1998 |
|
SOUTH INDIA PLYWOOD INDUSTRIES Vs. STATE OF KERALA
|
July 8, 1998 |
|
SOUTH MALABAR GRAMIN BANK Vs. CO-ORDINATION COMMITTEE OF S M G B EMPLOYEES
|
November 25, 1998 |
|
SOUTHERN PLANTATIONS LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 27, 1998 |
|
SOVEREIGN SPICES Vs. STATE OF KERALA
|
March 18, 1998 |
|
SREE LAKSHMI SILKS Vs. RAMANIKA SILKS P LTD
|
May 21, 1998 |
|
SREEDEVI ANTHARJANAM Vs. GURUVAYUR DEVASWOM
|
June 12, 1998 |
|
SREEKUMAR Vs. PEARLY KARUN
|
June 22, 1998 |
|
SREENIVASA SHENOY Vs. FOOD INSPECTOR
|
August 26, 1998 |
|
STATE BANK OF INDIA Vs. T J PAUL
|
July 20, 1998 |
|
STATE BANK OF INDIA Vs. KUTTAPPAN
|
May 20, 1998 |
|
STATE BANK OF INDIA Vs. G J HERMAN
|
January 27, 1998 |
|
STATE BANK OF TRAVANCORE Vs. C K LEELA
|
July 29, 1998 |
|
STATE OF KERALA Vs. N UMESH RAO
|
August 4, 1998 |
|
STATE OF KERALA Vs. RAMANIAMMA
|
September 7, 1998 |
|
STATE OF KERALA Vs. MAXON JOHN
|
September 14, 1998 |
|
STATE OF KERALA Vs. SHIYAS
|
March 25, 1998 |
|
STATE OF KERALA Vs. THUSHARA
|
January 8, 1998 |
|
STATE OF KERALA Vs. N E ABRAHAM
|
February 5, 1998 |
|
STATE OF KERALA Vs. SREEDHARAN NAIR
|
February 4, 1998 |
|
STATE OF KERALA Vs. JOSEPH CEASAR
|
May 20, 1998 |
|
STATE OF KERALA Vs. M. KUTTAN NAIR
|
September 17, 1998 |
|
STATE OF KERALA Vs. MANOHARAN
|
September 23, 1998 |
|
STATE OF KERALA Vs. ABDULLA KUNHI
|
July 31, 1998 |
|
STATE OF KERALA Vs. VELLAKKAT KESAVAN MENON
|
November 26, 1998 |
|
STATE OF KERALA Vs. SUGATHAKUMAR
|
December 4, 1998 |
|
STATE OF KERALA Vs. MOIDEEN
|
December 15, 1998 |
|
SUGUNAN Vs. STATE OF KERALA
|
April 16, 1998 |
|
SUGUNAN Vs. STATE OF KERALA
|
April 11, 1998 |
|
SUJA VARGHESE Vs. INDIAN OIL CORPORATION COCHIN
|
September 14, 1998 |
|
SUJATHA Vs. STATE OF KERALA
|
June 17, 1998 |
|
SUJATHA Vs. STATE OF KERALA
|
June 18, 1998 |
|
SUJIR GANESH NAIK Vs. SUJIR KESHAV NAIK
|
May 20, 1998 |
|
SUKUMARAKURUP Vs. DISTRICT JUDGE
|
August 7, 1998 |
|
SUMA MATHEW Vs. GENERAL MANAGER TELECOMMUNICATIONS KOTTAYAM
|
February 11, 1998 |
|
SUNDARESWARAN Vs. STATE OF KERALA
|
March 26, 1998 |
|
SUNIL Vs. ASSISTANT EXCISE COMMISSIONER
|
January 6, 1998 |
|
SUNIL Vs. DIRECTOR GENERAL OF METEOROLOGY
|
November 19, 1998 |
|
SUNIL AND VASANTH ARCHITECTS AND CONSULTING ENGINEERS Vs. TATA CERAMICS LIMITED
|
November 12, 1998 |
|
SUNIL P Vs. STATE OF KERALA
|
March 24, 1998 |
|
SUNNY Vs. STATE OF KERALA
|
July 21, 1998 |
|
SURENDRAN Vs. STATE OF KERALA
|
July 28, 1998 |
|
SURENDRAN Vs. STATE OF KERALA
|
February 20, 1998 |
|
SURENDRAN Vs. STATE OF KERALA
|
December 23, 1998 |
|
SURESH Vs. SECRETARY TO GOVERNMENT
|
November 5, 1998 |
|
SURESH KUMAR Vs. DIRECTOR OF HEALTH SERVICES
|
November 24, 1998 |
|
SUSHEELA Vs. KUTTIKRISHNAN
|
June 15, 1998 |
|
SWAMY BOOHANANDA COMPLAINANTS Vs. SECRETARY TRAVANCORE DEVASWOM BOARD TRIVANDRUM
|
June 26, 1998 |
|
SYNDICATE BANK Vs. SOJI CHACKO
|
June 8, 1998 |
|
T A ABDUL KADIR Vs. UNION OF INDIA
|
October 22, 1998 |
|
T A ABDULKHADER Vs. COMMISSIONER OF WEALTH TAX
|
November 6, 1998 |
|
T ASAFALI Vs. E K NAYANAR
|
August 21, 1998 |
|
T C MATHAI Vs. PRINCIPAL DIST AND SESSIONS JUDGE
|
December 10, 1998 |
|
T C PRASAD Vs. CIRCLE INSPECTOR OF POLICE MAVELIKKARA
|
July 13, 1998 |
|
T D RAJALAKSHMI Vs. DISTRICT ELECTION OFFICER ERNAKULAM
|
June 17, 1998 |
|
T K CHANDRAN Vs. DAKSHINA BHARATHA HINDI PRACHAR SABHA
|
November 23, 1998 |
|
T MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
October 6, 1998 |
|
T O ABRAHAM AND CO Vs. ASSISTANT DIRECTOR OF INCOME TAX INVESTIGATION
|
June 23, 1998 |
|
T O ALIAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
June 11, 1998 |
|
T RETNADAS Vs. STATE OF KERALA
|
December 9, 1998 |
|
T S SUJATHA Vs. UNION OF INDIA
|
June 30, 1998 |
|
T S SUJATHA Vs. UNION OF INDIA
|
July 30, 1998 |
|
T V SUNDARAM IYENGAR AND SONS CALICUT Vs. CANNANORE DISTRICT WHOLESALE CO OPERATIVE CONSUMER STORES LIMITED
|
April 6, 1998 |
|
T. G. VIJAYAN Vs. BALAKRISHNA ROAD LINE
|
September 29, 1998 |
|
T. RAVEENDRAN Vs. TEXTILE COMMITTEE
|
September 18, 1998 |
|
THAMBIKUNJU ELYAS Vs. ABDUL RAZAK SHUKOOR
|
August 26, 1998 |
|
THANKAM Vs. RAJAN
|
October 9, 1998 |
|
THANKAM Vs. STATE OF KERALA
|
November 9, 1998 |
|
THAYAKA TRUST Vs. STATE OF KERALA
|
August 3, 1998 |
|
THAYIL RADIO AND ELECTRICALS Vs. UNITED INDIA INSURANCE COMPANY LIMITED ERNAKULAM
|
January 16, 1998 |
|
THE MANAGER, EMJAY SCHOOL Vs. N. AMMAD
|
July 24, 1998 |
|
THOMAS Vs. DEVASSY
|
October 21, 1998 |
|
THOMAS Vs. ANN THOMAS
|
July 16, 1998 |
|
THOMAS Vs. EASO
|
November 17, 1998 |
|
THOMAS Vs. DAVID
|
December 3, 1998 |
|
Thomas @ Thomaehan Vs. State of Kerala
|
July 21, 1998 |
|
THOMAS ALIAS THOMACHAN Vs. STATE OF KERALA
|
July 21, 1998 |
|
THOMAS JOSEPH Vs. CATHOLIC SYRIAN BANK
|
April 28, 1998 |
|
THOMAS JOSEPH Vs. ANTONY JOSE
|
January 15, 1998 |
|
THOMAS K D Vs. DISTRICT LABOUR OFFICER
|
February 4, 1998 |
|
THOMAS PANJIKKARAN Vs. CHALAKUDY MUNICIPALITY
|
July 2, 1998 |
|
THOTTATHIL THAMASIKKUM CHEROOTTY ALIAS BALAN Vs. PULIYARATHARAYIL VELAYUDHAN NAIR
|
January 16, 1998 |
|
THRESIAMMA Vs. JOSEPH
|
February 6, 1998 |
|
THRESSIAMMA Vs. STATE BANK OF TRAVANCORE
|
July 29, 1998 |
|
THUNDIKOTH NUCHILTHODI KUMARAN Vs. FOOD INSPECTOR KANNUR
|
November 5, 1998 |
|
TITUS DANIEL Vs. SOUTH INDIAN PARENTERALS PRIVATE LIMITED
|
February 18, 1998 |
|
TRADE LINES AGENCIES Vs. STATE OF KERALA
|
March 17, 1998 |
|
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 22, 1998 |
|
TRAVANCORE RUBBER AND TEA COMPANY LIMITED Vs. STATE OF KERALA
|
August 19, 1998 |
|
TRAVANCORE TITANIUM PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1998 |
|
TRITON MARINEX Vs. STATE OF KERALA
|
December 3, 1998 |
|
UNION OF INDIA Vs. M/S. BINNY LIMITED
|
November 9, 1998 |
|
UNION OF INDIA Vs. KUMARAN
|
June 24, 1998 |
|
UNION OF INDIA Vs. M THANKARAJ
|
August 12, 1998 |
|
UNION OF INDIA Vs. ALL KERALA EX GREF AND FAMILY WELFARE ASSOCIATION
|
July 31, 1998 |
|
UNION OF INDIA Vs. VISALAKSHI
|
August 5, 1998 |
|
UNION OF INDIA AND OTHERS Vs. K. RAGHAVAN NAIR
|
June 11, 1998 |
|
UNION OF INDIA UOI Vs. ALEX VARGHESE
|
June 25, 1998 |
|
UNITED INDIA INSURANCE CO LTD Vs. ALAVI
|
April 6, 1998 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BENGAL ROADWAYS
|
July 15, 1998 |
|
UNITED INDIA INSURANCE COMPANY LIMITED Vs. P N THOMAS
|
November 27, 1998 |
|
UNITED INDIA INSURANCE COMPANY LTD AND ORS Vs. SURAT GOODS TRANSPORT SERVICE
|
August 29, 1998 |
|
UNITED VENEERS (P) LTD. Vs. UNITED AROMATICS (P) LTD.
|
March 31, 1998 |
|
UNIVERSAL TRADERS Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER ADIMALY
|
March 10, 1998 |
|
UNNIKRISHNAN Vs. PONNU AMMAL
|
December 10, 1998 |
|
UTHRAMMAL C K VASANTHI THAMPURATTI Vs. M KRISHNA PANIKKER
|
January 22, 1998 |
|
V C THOMAS Vs. AN THOMAS ALIAS KUNJUMOL
|
July 16, 1998 |
|
V G K MENON Vs. STATE OF KERALA
|
June 1, 1998 |
|
V K ASOKAN Vs. STATE OF KERALA
|
January 19, 1998 |
|
V K MOOSAKUTTY Vs. COMMISSIONER OF INCOME TAX
|
November 10, 1998 |
|
V P SUBRAHMANIAN Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
|
June 8, 1998 |
|
V PADMANABHA Vs. STATE OF KERALA
|
May 21, 1998 |
|
V S LIAQUATH ALI KHAN Vs. STATE OF KERALA
|
August 6, 1998 |
|
V SIVAKUMAR Vs. STATE OF KERALA
|
October 13, 1998 |
|
VAHEED Vs. JOBAI SILVA
|
March 13, 1998 |
|
VALLIKADAN ASSAINAR Vs. P K MOIDEENKUTTY
|
November 24, 1998 |
|
VAREED Vs. PLANTATION CORPORATION OF XERALA LTD
|
September 22, 1998 |
|
VARGHESE Vs. INDIAN BANK
|
August 6, 1998 |
|
VARGHESE Vs. C K RAMANI
|
April 1, 1998 |
|
VARGHESE GEORGE Vs. UNION OF INDIA
|
December 10, 1998 |
|
VARUGHESE PAILY Vs. CHACHO MATHAI
|
April 6, 1998 |
|
VASAVAN Vs. RETURNING OFFICER
|
February 26, 1998 |
|
VIDYASAGAR Vs. PUBLIC SERVICE COMMISSION
|
January 22, 1998 |
|
VIJAYAKUMAR Vs. KAMARUDHIN
|
October 9, 1998 |
|
VIJAYAMMA Vs. STATE OF KERALA
|
March 12, 1998 |
|
VIJAYAMOHINI MILLS Vs. THE REGIONAL DIRECTOR ESI CORPORATION
|
March 24, 1998 |
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VIJAYAN PILLAI Vs. E S I CORPORATION
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January 13, 1998 |
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VINCENT VARGHESE Vs. STATE BANK OF INDIA
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October 6, 1998 |
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VINOD Vs. STATE OF KERALA
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February 19, 1998 |
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VISHWANATHA MENON Vs. ADDL REGISTERING AUTHORITY
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April 6, 1998 |
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VISWANATHAN Vs. SECRETARY TO GOVERNMENT
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March 6, 1998 |
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WAHAB Vs. STATE OF KERALA
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February 11, 1998 |
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WALLIAWARUM PLANTATIONS Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER
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August 28, 1998 |
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WILSON PAUL Vs. CHANDY
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June 12, 1998 |
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XAVIER Vs. STATE OF KERALA
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March 27, 1998 |
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XAVIER Vs. STATE OF KERALA
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July 10, 1998 |
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YOOSUF KUNJU Vs. STATE OF KERALA
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September 22, 1998 |
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YUSUF Vs. SAKKEENA
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September 14, 1998 |
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ZAINALABDEEN MUSALIAR Vs. COMMISSIONER OF INCOME TAX
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March 17, 1998 |
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