|
ABOOSHAHIMAN Vs. UNION OF INDIA
|
January 28, 1997 |
|
A JAKKIR HUSSAIN FATHIMA SPICES Vs. AGRICULTURAL INCOME-TAX AND SALES TAX OFFICER
|
January 10, 1997 |
|
A P SUNNY Vs. STATE
|
March 18, 1997 |
|
A S KRISHNAN Vs. STATE OF KERALA
|
August 21, 1997 |
|
A. BALAHARIHARAN Vs. STATE BANK OF TRAVANCORE AND OTHERS
|
July 11, 1997 |
|
ABDUL KAREEM Vs. CANARA BANK
|
January 28, 1997 |
|
ABDUL SALAM Vs. UNIVERSITY OF KERALA
|
May 2, 1997 |
|
ABDUL SALAM Vs. UNIVERSITY OF KERALA
|
July 2, 1997 |
|
ABDURAHUMAN Vs. STATE OF KERALA
|
April 11, 1997 |
|
ABDURAHUMAN Vs. DEO BADAGARA
|
April 9, 1997 |
|
ABOOBACKERKOYA Vs. STATE OF KERALA
|
August 19, 1997 |
|
AJITH KUMAR Vs. SURESH KUMAR
|
October 9, 1997 |
|
ALL KERALA RETAIL DEALERS ASSOCIATION Vs. TALUK SUPPLY OFFICER
|
July 24, 1997 |
|
ALLEPPEY FINANCIAL ENTERPRISES Vs. ASSISTANT DIRECTOR OF INCOME TAX
|
February 13, 1997 |
|
AMBATTU GOPALAKRISHNAN Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES GENERAL PALAKKAD
|
July 4, 1997 |
|
AMMINI KARNAN Vs. DISTRICT LABOUR OFFICER
|
February 7, 1997 |
|
ANAND LIQUORS Vs. TAX RECOVERY OFFICER
|
December 15, 1997 |
|
ANANDAN Vs. RAILWAY CLAIMS TRIBUNAL
|
April 4, 1997 |
|
ANNAPOORNASWARI Vs. EXCISE INSPECTOR PERINTHALMANNA MALAPPURAM
|
July 3, 1997 |
|
ANTO NITTO Vs. SOUTH INDIAN BANK LIMITED
|
October 23, 1997 |
|
ANTONY Vs. THRESIA
|
February 20, 1997 |
|
ASHER AND CO Vs. HASSANKUTTY HAJEE
|
March 18, 1997 |
|
ASHOK KUMAR Vs. BALARAMAN
|
December 9, 1997 |
|
ASOKAN Vs. STATE OF KERALA
|
December 15, 1997 |
|
ASOKAN Vs. JAYAN
|
October 24, 1997 |
|
ASPINWALL AND CO TRAVANCORE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 12, 1997 |
|
ASSISTANT SECRETARY OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JIMMY ANTONY
|
May 23, 1997 |
|
ASST COMMISSIONER Vs. ASSOCIATED CEMENT COMPANIES LTD
|
April 10, 1997 |
|
B Vs. S
|
February 3, 1997 |
|
B SHAREEFA UMMER Vs. JOINT SECRETARY TO GOVT OF INDIA
|
May 2, 1997 |
|
B T MAMMOO Vs. ASSISTANT COMMISSIONER
|
January 10, 1997 |
|
BABU Vs. STATE OF KERALA
|
June 24, 1997 |
|
BABU JOSEPH Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
February 28, 1997 |
|
BABU P. THOMAS Vs. STATE OF KERALA
|
June 11, 1997 |
|
BABU VARGHESE AND ORS. Vs. BAR COUNCIL OF KERALA AND ORS.
|
December 11, 1997 |
|
BASKARAN PILLAI Vs. DEVASWOM COMMISSIONER
|
January 27, 1997 |
|
BAVA Vs. ABDULKHADER
|
October 8, 1997 |
|
BEENA GEORGE Vs. STATE OF KERALA
|
January 8, 1997 |
|
BENHUR T and I PVT LTD Vs. STATE OF KERALA
|
November 19, 1997 |
|
BENNY Vs. UNION OF INDIA
|
August 5, 1997 |
|
BENOY Vs. PUBLIC SERVICE COMMISSION
|
August 5, 1997 |
|
BENOY KURIAN Vs. AGRICULTURAL INCOME TAX OFFICER
|
October 13, 1997 |
|
BENTEC RUBBERS P LTD Vs. STATE OF KERALA
|
February 18, 1997 |
|
BENZ CORPORATION Vs. INCOME TAX OFFICER
|
November 3, 1997 |
|
BESCOAT Vs. UNION OF INDIA
|
November 21, 1997 |
|
BHARAT KUMAR K PALICHA Vs. STATE OF KERALA
|
July 28, 1997 |
|
BHASKARA PANICKER Vs. GOVERNMENT OF KERALA
|
June 17, 1997 |
|
BINI T JOHN Vs. SAJI KURUVILA
|
February 3, 1997 |
|
BINIMIL K. G Vs. PSC
|
April 2, 1997 |
|
BIRLA TYRES Vs. STATE OF KERALA
|
July 11, 1997 |
|
BOSE ABRAHAM Vs. STATE OF KERALA
|
February 25, 1997 |
|
C C DINESH Vs. PRESIDING OFFICER LABOUR COURT
|
July 7, 1997 |
|
C M SUNDARAM Vs. T K NOUSHAD
|
January 22, 1997 |
|
C M Z MUSLIAR Vs. ABOOBACKER
|
December 8, 1997 |
|
C P GEORGE Vs. CONSOLIDATED FOOTWEARS LIMITED
|
August 20, 1997 |
|
CHACKO Vs. ELIZABETH JOHN
|
April 8, 1997 |
|
CHAIRMAN GURUVAYUR DEVASWOM MANAGING COMMITTEE GURUVAYUR Vs. SUPERINTENDENT OF POLICE THRISSUR
|
November 19, 1997 |
|
CHAMI Vs. KALLIYANI
|
April 3, 1997 |
|
CHAMY Vs. SENIOR REGIONAL MANAGER
|
September 12, 1997 |
|
CHANDANAKUNNUMMEL GOPALAN ADIYODI Vs. MADHUVANATH BALAN
|
February 13, 1997 |
|
CHANDRAMATHY Vs. STATE OF KERALA
|
May 22, 1997 |
|
CHANDRAMOHANAN NAIR Vs. BOARD OF REVENUE
|
November 10, 1997 |
|
CHANDRAN NAIR Vs. KRISHNAN
|
March 5, 1997 |
|
CHANDRASEKHARA MENON Vs. UNION OF INDIA
|
October 8, 1997 |
|
CHANDRASEKHARAN Vs. UNION OF INDIA
|
July 25, 1997 |
|
CHANDRASEKHARAN NAIR Vs. COMMISSIONER OF POLICE
|
August 25, 1997 |
|
CHANDU Vs. SREEDHARAN NAIR
|
August 13, 1997 |
|
CHAVITTUMPARAKKAL THAMASIKKUM DAPPAYIL AKKUTTYS DAUGHTER PATHUMMA Vs. POKKU
|
November 13, 1997 |
|
CHERIYAN P C Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 6, 1997 |
|
CHERIYAN YOHANNA Vs. STATE OF KERALA
|
September 2, 1997 |
|
CHITHIRA AERO AND ADVENTURE CLUB Vs. DIRECTOR GENERAL OF CIVIL AVIATION
|
January 24, 1997 |
|
CHOTHY THEYYATHAN Vs. JOHN THOMAS
|
January 28, 1997 |
|
CHUMAR Vs. ALIMA
|
November 12, 1997 |
|
COCHIN PLANTATIONS LIMITED Vs. STATE OF KERALA
|
February 19, 1997 |
|
COFFEE BOARD Vs. PERFECT GUNNY STORES
|
August 1, 1997 |
|
COMMERCIAL CORPORATION OF INDIA PRIVATE LIMITED MANIPAL Vs. STATE OF KERALA
|
March 12, 1997 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KAPPUMALAI ESTATE
|
March 18, 1997 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ELEMBELLERY ESTATE
|
June 26, 1997 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PANAMPUNNA ESTATES
|
July 23, 1997 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PANAMPUNNA ESTATES (NO. 1)
|
June 23, 1997 |
|
COMMISSIONER OF GIFT TAX Vs. PADINJAREKKARA AGENCIES PRIVATE LIMITED
|
December 2, 1997 |
|
COMMISSIONER OF GIFT TAX Vs. SUBRAMANIAN H BHIMA JEWELLERS
|
December 19, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GRAND ENTERPRISES
|
December 11, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. M A UNNEERIKUTTY
|
December 19, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. BABURAJ K P
|
December 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. METAL INDUSTRIES LTD
|
December 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. P P THOMAS
|
November 13, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
|
October 24, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KESARIA TEA COMPANY LIMITED
|
July 24, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA LAND DEVLOPMENT CORPORATION LIMITED
|
July 25, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED
|
July 15, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SUPRIYA ENTERPRISES
|
August 12, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. INDIAN RESINS AND POLYMERS
|
August 6, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. K A SUNDARAM AND COMPANY
|
October 7, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. SETHU PARVATHI BAYI H H MAHARANI
|
September 26, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. N KRISHNAN
|
October 13, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KEEN PESTICIDES PRIVATE LIMITED
|
June 17, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KHADER HAJI P P
|
July 4, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OPERATIVE MARKETING FEDERATION LIMITED
|
March 19, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MEAT PRODUCTS OF INDIA LIMITED
|
March 29, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KING FISHERIES P LTD
|
May 22, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM COMPANY
|
February 19, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMODAYAM COMPANY
|
January 10, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. A V THOMAS AND COMPANY LIMITED
|
January 10, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. MIDLAND RUBBERS AND PRODUCTS COMPANY LIMITED
|
January 10, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. KOONANS JEWELLERY
|
March 5, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES
|
March 5, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. GEO TECH FOUNDATIONS & CONSTRUCTIONS
|
February 19, 1997 |
|
COMMISSIONER OF INCOME TAX Vs. REGIONAL AGRO INDUSTRIAL DEVELOPMENT CO OPERATIVE SOCIETY LTD
|
February 21, 1997 |
|
COMMISSIONER OF WEALTH TAX Vs. RAMA VARMA CLUB
|
January 24, 1997 |
|
COMMONWEALTH TRUST INDIA LTD Vs. LABOUR COURT
|
June 11, 1997 |
|
COMMR OF AGRL INCOME TAX Vs. PANAMPUNNA ESTATES
|
July 4, 1997 |
|
CONSUMER GUILD OF INDIA Vs. STATE OF KERALA
|
March 26, 1997 |
|
CONTROLLER OF ESTATE DUTY Vs. RADHAKRISHNAN K
|
November 13, 1997 |
|
CYRIAC JOHN Vs. JACOB CHERIAN
|
May 23, 1997 |
|
D K B AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 25, 1997 |
|
DEPUTY COMMISSIONER LA BOARD OF REVENUE TAXES ERNAKULAM Vs. M R F LTD
|
December 18, 1997 |
|
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RAINBOW PAINT INDUSTRIES
|
September 25, 1997 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX Vs. R S PARAMESWARAN
|
November 25, 1997 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. BOBBY RUBBER INDUSTRIES
|
June 30, 1997 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P C ITTYMAW AND SONS
|
September 2, 1997 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M J PETER
|
December 11, 1997 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ALEYAMMA SEBASTIAN
|
December 11, 1997 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K E KORAH
|
February 26, 1997 |
|
DEV SEBASTIAN Vs. P R KURUP
|
February 13, 1997 |
|
DEVADATHAN Vs. CUSTODIAN OF VESTED FORESTS
|
October 14, 1997 |
|
DEVAKI Vs. CHANDRIKA
|
September 9, 1997 |
|
DEVASSIA CHACKO Vs. STATE OF KERALA
|
August 12, 1997 |
|
DEVASSIA JOSEPH Vs. JOSEPH GEORGE
|
April 3, 1997 |
|
DEVASSY Vs. OFFICIAL LIQUIDATOR
|
June 12, 1997 |
|
DHANALAKSHMI BANK LTD Vs. AUTHORITY UNDER THE KERALA PAYMENT OF SUBSISTENCE
|
June 11, 1997 |
|
DHANALAKSHMI BANK LTD Vs. DY LABOUR COMMISSIONER
|
June 12, 1997 |
|
DHANALAKSHMI BANK LTD Vs. CORPORATION BANK
|
February 19, 1997 |
|
DHANALAKSHMI BANK LTD Vs. ASSISTANT COMMISSIONER
|
February 20, 1997 |
|
DINESH P. MENON Vs. THE COCHIN PORT TRUST
|
December 18, 1997 |
|
DIPA RAJEEV Vs. STATE OF KERALA
|
October 3, 1997 |
|
DY COMMISSIONER Vs. EXCEL RUBBER INDUSTRIES
|
November 25, 1997 |
|
E A JOHN Vs. INTELLIGENCE OFFICER SQUAD NO 1 AGRICULTURAL INCOME-TAX AND SALES TAX
|
May 28, 1997 |
|
E K NAYANAR Vs. M A KUTTAPPAN
|
February 21, 1997 |
|
E KRISHNAN NAYANAR Vs. M A KUTTAPPAN MEMBER KERALA LEGISLATIVE ASSEMBLY
|
February 21, 1997 |
|
E MOHAMMED Vs. VELAYUDHAN
|
January 27, 1997 |
|
ELECTRICAL AND HANDWARE INDUSTRIES Vs. UNION OF INDIA
|
March 19, 1997 |
|
ELLAKKAL SERVICE CO OPERATIVE BANK Vs. STATE OF KERALA
|
June 12, 1997 |
|
ESKEYEF LTD Vs. STATE OF KERALA
|
April 4, 1997 |
|
ETTANUNNI RAJA Vs. ARAVINDAKSHA MENON
|
June 16, 1997 |
|
EXCEL EMBROIDERIES Vs. TREND DESIGNS LIMITED
|
May 22, 1997 |
|
FATHIMA MOHAMMED Vs. STATE OF KERALA
|
March 25, 1997 |
|
FIROZ Vs. R T A MALAPPURAM
|
June 13, 1997 |
|
FOOD INSPECTOR THODUPUZHA CIRCLE Vs. JAMES N T
|
November 10, 1997 |
|
FOREIGN LIQUOR DEALERS ASSOCIATION Vs. STATE OF KERALA
|
September 9, 1997 |
|
FR ANTONY Vs. CLARIAT AND CONVENT E SOCIETY
|
December 16, 1997 |
|
FRANCIS Vs. KERALA HEADLOAD WORKERS WELFARE FUND
|
October 3, 1997 |
|
G PURUSHOTHAMA PANICKER Vs. STATE OF KERALA
|
April 2, 1997 |
|
G RAJARETHNA NAIKKAN Vs. P N PARAMESWARA KURUP
|
April 10, 1997 |
|
GANN DAS Vs. PAULIN MORAES
|
December 19, 1997 |
|
GENERAL CHEMICALS AND POLYMERS Vs. SALES TAX OFFICER NORTH PARUR
|
January 20, 1997 |
|
GENERAL MANAGER TELECOM DISTRICT TRIVANDRUM Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
September 5, 1997 |
|
GENLITE P LTD Vs. ADDITIONAL SALES TAX OFFICER
|
November 5, 1997 |
|
GEORGE Vs. NARAYANI
|
December 18, 1997 |
|
GEORGE JOHN Vs. COMMISSIONER OF INCOME TAX
|
October 27, 1997 |
|
GEORGE JOSEPH Vs. STATE OF KERALA
|
February 19, 1997 |
|
GEORGE P VARGHESE Vs. G DANIEL
|
December 4, 1997 |
|
GODAN NAMBOOTHIRIPAD Vs. KERALA FINANCIAL CORPORATION VELLAYAMBALAM
|
August 22, 1997 |
|
GOEL FOOTWEAR HOUSE Vs. STATE OF KERALA
|
June 20, 1997 |
|
GOPALAKRISHNAN Vs. R T O ALLEPPEY
|
January 21, 1997 |
|
GOPALAKRISHNAN NAIR Vs. STATE BANK OF TRAVANCORE
|
July 4, 1997 |
|
GOPI Vs. STATE
|
January 17, 1997 |
|
GOVERNMENT OF KERALA Vs. LUIZ PAUL
|
January 27, 1997 |
|
GOVINDAN LAKSHMANAN Vs. SARADA PREMA
|
July 29, 1997 |
|
H Vs. STATE OF KERALA
|
August 25, 1997 |
|
HAJARA Vs. STATE OF KERALA
|
February 27, 1997 |
|
HALLMARK TOBACCO COMPANY LIMITED Vs. STATE OF KERALA
|
July 31, 1997 |
|
HAREENDRANATH Vs. STATE OF KERALA
|
October 21, 1997 |
|
HARIDASAN PILLAI Vs. RAMAKRISHNA IYER
|
October 8, 1997 |
|
HARRISONS MALAYALAM LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
March 4, 1997 |
|
HASSAN KUNJU Vs. R T O PATHANAMTHITTA
|
February 12, 1997 |
|
HIGH COURT NON GRADUATE STAFF ASSOCIATION Vs. STATE OF KERALA
|
October 3, 1997 |
|
HISHAM ABDUL KHADER Vs. UNIVERSITY OF KERALA
|
November 21, 1997 |
|
HOTEL GREEN PARK Vs. STATE OF KERALA
|
February 24, 1997 |
|
HOTEL KANDATH INTERNATIONAL P LTD Vs. OFFICIAL LIQUIDATOR
|
September 1, 1997 |
|
HYDROTEC ENGINEERS INDIA PRIVATE LIMITED Vs. STATE OF KERALA
|
March 19, 1997 |
|
IBRAHIM HAJI P Vs. COMMISSIONER OF WEALTH TAX
|
October 3, 1997 |
|
IBRAHIMKUTTY Vs. STATE OF KERALA
|
August 5, 1997 |
|
INDIAN BANK Vs. C. K. SYED MOHAMMED
|
April 11, 1997 |
|
INDIAN EXPRESS EMPLOYEES UNION Vs. INDIAN EXPRESS MADURAI LTD
|
March 11, 1997 |
|
INDIAN RARE EARTHS LTD Vs. ELSAVE FERNANDEZ
|
March 31, 1997 |
|
INDIRA, M. Vs. STATE OF KERALA
|
December 19, 1997 |
|
INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED Vs. VANJINAD LEATHERS LIMITED
|
March 14, 1997 |
|
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA
|
July 16, 1997 |
|
INTERNATIONAL AIR TRANSPORT ASSOCIATION Vs. HANSA TRAVELS PRIVATE LIMITED
|
October 16, 1997 |
|
ISHWARA BHAT Vs. ANNAPPA NAIKA
|
January 30, 1997 |
|
ISSAC PETER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 29, 1997 |
|
ITTY Vs. STATE OF KERALA
|
September 12, 1997 |
|
JACOB Vs. STATE OF KERALA
|
August 12, 1997 |
|
JACOB MATHEW Vs. STATE
|
March 18, 1997 |
|
JAI TRADING CO Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1997 |
|
JAMES Vs. JAIMON JAMES
|
December 11, 1997 |
|
JAMES Vs. JOINT REGISTRAR
|
April 10, 1997 |
|
JAMES MATHEW Vs. CEMENT CORPORATION OF INDIA
|
February 10, 1997 |
|
JANAKY Vs. ACHUTHAN NAIR
|
December 8, 1997 |
|
JAYAKRISHNAN Vs. VRINDHA
|
October 9, 1997 |
|
JAYAPALAN Vs. KERALA FINANCIAL CORPORATION
|
December 3, 1997 |
|
JAYARAM Vs. ACHUTHAN THAMPI
|
September 30, 1997 |
|
JEYESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
|
August 29, 1997 |
|
JOGY DAVID Vs. BABU
|
June 9, 1997 |
|
JOHN Vs. STATE OF KERALA
|
June 13, 1997 |
|
JOHN Vs. KUNHIBI WAKAF
|
August 19, 1997 |
|
JOHN & ORS. Vs. JOINT REGISTRAR & ORS.
|
June 12, 1997 |
|
JOLLY THARIAN Vs. KURUVILA
|
February 24, 1997 |
|
JONY SOARIA Vs. STATE OF KERALA
|
April 4, 1997 |
|
JOSE Vs. STATE OF KERALA
|
February 10, 1997 |
|
JOSE JOSEPH Vs. SYNDICATE BANK SREEKANDAPURAM BRANCH
|
January 15, 1997 |
|
JOSE T MOOKEN Vs. CONTROLLER OF ESTATE DUTY
|
November 13, 1997 |
|
JOSEPH Vs. K S R T C
|
October 27, 1997 |
|
JOSEPH Vs. UNION OF INDIA
|
May 23, 1997 |
|
JOSEPH Vs. JOSEPH
|
March 3, 1997 |
|
JOSEPH ALIAS THARA ALIAS THANKACHAN Vs. STATE OF KERALA
|
June 2, 1997 |
|
JOSEPH CHACKO & ORS. Vs. STATE OF KERALA & ORS.
|
December 15, 1997 |
|
JOSEPH KACHAPPILLY Vs. STATE OF KERALA
|
August 8, 1997 |
|
JOSEPH PARAKAL Vs. UNION OF INDIA
|
January 15, 1997 |
|
JOSEPH VILANGADAN Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
|
November 28, 1997 |
|
JOY Vs. STATE OF KERALA AND ORS.
|
January 21, 1997 |
|
JOY M K Vs. STATE OF KERALA
|
January 8, 1997 |
|
JULIAN Vs. PEETHAMBARAN
|
October 17, 1997 |
|
K A ABDUL JALEEL Vs. T A SAHIDA
|
April 2, 1997 |
|
K A AMMARKUNHI AMMA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 5, 1997 |
|
K BABY Vs. STATE OF KERALA
|
November 14, 1997 |
|
K C MATHEW Vs. REENA PAUL
|
September 11, 1997 |
|
K K ABDUL LATHEEF Vs. DEPUTY DIRECTOR OF INCOME TAX INVESTIGATION
|
August 11, 1997 |
|
K KARUNAKARAN Vs. STATE OF KERALA
|
July 1, 1997 |
|
K KARUNAKARAN MEMBER OF PARLIAMENT RAJYA SABHA NEW DELHI Vs. NAWAB RAJENDRAN
|
June 13, 1997 |
|
K KARUNAKARAN MEMBER OF PARLIAMENT RAJYA SABHA NEW DELHI Vs. NAWAB RAJENDRA
|
July 13, 1997 |
|
K M LUKMAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES AUDIT ERNAKULAM
|
September 3, 1997 |
|
K M MATHEW Vs. K A ABRAHAM
|
October 9, 1997 |
|
K MAHADEVAN PILLAI Vs. MANAGING DIRECTOR THE KERALA FINANCIAL CORPORATION THIRUVANANTHAPURAM
|
May 21, 1997 |
|
K P PAULOSE AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1997 |
|
K R JAGADEESAN Vs. INDIAN CRUMP RUBBER FACTORY
|
March 6, 1997 |
|
K R SUKUMARAN NAIR Vs. STATE OF KERALA
|
January 14, 1997 |
|
K RAJENDRA PRASAD Vs. SOUTH INDIAN BANK
|
June 2, 1997 |
|
K S NARAYANAN NAIR Vs. STATE OF KERALA
|
January 17, 1997 |
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K S R T C Vs. R T O KOLLAM
|
July 16, 1997 |
|
K T THOMAS Vs. TAX RECOVERY OFFICER
|
October 8, 1997 |
|
K T THOMAS Vs. UNION OF INDIA
|
November 26, 1997 |
|
K V JOSEPH Vs. STATE OF KERALA
|
February 19, 1997 |
|
K. C. P. K. C. V. AND CO Vs. VENKITAKRISHNAN
|
January 22, 1997 |
|
K.C.RAJAN Vs. DISTRICT COLLECTOR
|
May 22, 1997 |
|
K.M. NARAYANAN NAIR Vs. STATE OF KERALA
|
November 3, 1997 |
|
KALUKURUMBAN Vs. SAROJINI AMMA
|
February 12, 1997 |
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KAMALAKSHU Vs. STATE OF KERALA
|
September 10, 1997 |
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KAMALASANAN Vs. STATE OF KERALA
|
February 28, 1997 |
|
KAMVIR MEHTA Vs. COLLECTOR OF CUSTOMS
|
September 11, 1997 |
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KANAKALATHA .V. K. Vs. V.J. CHANDINI
|
September 12, 1997 |
|
KANNAN Vs. LAND ACQUISITION OFFICER
|
April 2, 1997 |
|
KANNUPILLAI KETTU Vs. STATE OF KERALA
|
February 26, 1997 |
|
KARTHIKEYAN Vs. SAROJINI
|
November 28, 1997 |
|
KARTHIYAYANI AMMA Vs. NARAYANAN NAIR
|
April 1, 1997 |
|
KARUNAKARAN Vs. GRASSIM INDUSTRIES LTD
|
March 21, 1997 |
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KEERTHI LIQUORS Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1997 |
|
KERALA AGRO INDUSTRIES CORPORATION LIMITED Vs. U GOPALAKRISHNA KUNIKULLAYA
|
March 24, 1997 |
|
KERALA AGRO INDUSTRIES CORPORATION LTD Vs. AMINIKUTTY AMMA
|
September 12, 1997 |
|
KERALA BALAGRAM Vs. KOCHUMON
|
October 23, 1997 |
|
KERALA CHEMICALS AND PROTEINS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1997 |
|
KERALA CLAYS AND CERAMIC PRODUCTS LIMITED Vs. TAX RECOVERY OFFICER
|
October 21, 1997 |
|
KERALA MAGISTRATE (JUDICIAL) ASSOCIATION Vs. STATE OF KERALA
|
August 28, 1997 |
|
KERALA MINERALS METALS LTD Vs. RAMAN NAIR
|
December 11, 1997 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. N.K. SREEJA
|
August 29, 1997 |
|
KERALA STATE FINANCIAL ENTERPRISES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1997 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY ERNAKULAM
|
July 16, 1997 |
|
KERALA STATE TRANSPORT WORKERS CO-OPERATIVE SOCIETY Vs. S PANKAJAKSHAN NAIR
|
August 21, 1997 |
|
KOLLAM JILLA HOTEL AND SHOP WORKERS UNION Vs. INDUSTRIAL TRIBUNAL
|
August 8, 1997 |
|
KOOTALI THAZHATHVEETTIL KUNHIANANDAN NAMBIAR Vs. VENMANALIL MADHAVI AND OTHERS
|
February 18, 1997 |
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KRISHNAN NAMBIAR Vs. SANKARA KURUP
|
January 21, 1997 |
|
KSRTC Vs. STA
|
August 20, 1997 |
|
KTC TYRES INDIA LIMITED CLAIMANT Vs. KAVITHA AUTO PARTS
|
August 29, 1997 |
|
KUMARI KANAKAKUMAR P V Vs. REGISTRAR
|
June 19, 1997 |
|
KUNHAMMAD Vs. JOINT REGISTRAR
|
November 13, 1997 |
|
KUNHIKRISHNAN NAIR Vs. ACCOUNTANT GENERAL
|
March 20, 1997 |
|
KUNJAN PANICKER Vs. CHRISTUDAS
|
September 9, 1997 |
|
KUTTUKARAN ENGINE REBUILDERS Vs. ESI CORPORATION
|
September 8, 1997 |
|
KUZHIPATHALIL MATHAI YOHANNAN Vs. MATHEW JOSEPH
|
September 30, 1997 |
|
L K PRABHU Vs. S M AMEERUL MILLATH
|
April 11, 1997 |
|
L SIVANANDAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
February 14, 1997 |
|
LALITHA, V. P. Vs. DISTRICT EDUCATIONAL OFFICER
|
December 9, 1997 |
|
LALITHAMBA BAI Vs. HARRISONS MALAYALAM LTD.
|
January 27, 1997 |
|
LATHA Vs. PUBLIC SERVICE COMMISSION
|
September 9, 1997 |
|
LAWARANCE P DIAS Vs. UNION OF INDIA
|
August 11, 1997 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. WILSON GEORGE
|
July 4, 1997 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SOBHA VIJAYAN
|
March 10, 1997 |
|
LORD KRISHNA BANK LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT I SALES TAX OFFICE SPECIAL CIRCLE TRICHUR
|
December 16, 1997 |
|
LOUIS JOYI Vs. STATE OF KERALA
|
March 20, 1997 |
|
LOUIS V PULICKAL Vs. STATE OF KERALA
|
March 21, 1997 |
|
LUKMAN Vs. DY REGISTRAR
|
September 3, 1997 |
|
M BASHEER Vs. STATE OF KERALA
|
June 4, 1997 |
|
M K ABDUL GAFOOR Vs. JOINT DIRECTOR OF FISHERIES SOUTH ONE TRIVANDRUM
|
February 21, 1997 |
|
M K THAMPI Vs. SADANANDAN
|
November 24, 1997 |
|
M L KURIAN Vs. KUNNAMKULAM MUNICIPALITY KUNNANKULAM
|
June 25, 1997 |
|
M MADHAVAN NAIR RETIRED JUDGE OF HIGH COURT OF KERALA Vs. UNION OF INDIA
|
May 30, 1997 |
|
M R PILLAI Vs. EXECUTIVE OFFICER PATHIYOOR PANCHAYAT KAYAMKULAM
|
January 31, 1997 |
|
M S BHARGAVI AMMA Vs. STATE OF KERALA
|
August 27, 1997 |
|
M SWAMINATHAN ACHARI Vs. STATE OF KERALA
|
September 2, 1997 |
|
M. K. LAKSHMAN Vs. K. SURENDRAN
|
January 31, 1997 |
|
M. LEELA Vs. STATE OF KERALA AND OTHERS
|
April 4, 1997 |
|
M.N. SHEEJA Vs. ABOOBACKER
|
March 6, 1997 |
|
MADHAVAN Vs. STATE OF KERALA
|
September 5, 1997 |
|
MADHUSOODANAN PILLAI Vs. STATE OF KERALA
|
September 30, 1997 |
|
MALABAR REGIONAL CO OPERATIVE M P U LTD Vs. ABDULLAKOYA HAJI
|
January 16, 1997 |
|
MALATHY KRISHNAKUMAR AND ORS. Vs. THE PLANTATION CORPORATION OF KERALA LTD. AND ORS.
|
September 11, 1997 |
|
MANAGEMENT OF KUTTUKKARAN ENGINE REBUILDERS Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 8, 1997 |
|
MANAGER ST FRANCIS H S Vs. DEPUTY DIRECTOR
|
December 10, 1997 |
|
MANAGER, P. S. HIGH SCHOOL Vs. STATE OF KERALA
|
July 30, 1997 |
|
MANI JOSEPH Vs. STATE OF KERALA
|
November 8, 1997 |
|
MANI JOSEPH Vs. STATE OF KERALA
|
November 5, 1997 |
|
MANIYAMKANDI KUNHIRAMAN Vs. MACHIL PARAMBATH VANAJA
|
May 30, 1997 |
|
MANMATHANKUTTY Vs. STATE OF KERALA
|
January 15, 1997 |
|
MANMATHANKUTTY Vs. STATE OF KERALA
|
January 16, 1997 |
|
MARIA Vs. SOUTHERN RAILWAY
|
September 26, 1997 |
|
MARIAMMA Vs. STATE OF KERALA
|
May 30, 1997 |
|
MARIAMMA AND ANN Vs. STATE OF KERALA
|
August 29, 1997 |
|
MARTHANDA VARMA & ORS. Vs. RAMA VARMA & ORS.
|
November 21, 1997 |
|
MARY JOOSA Vs. STATE OF KERALA
|
July 11, 1997 |
|
MARY JOOSA Vs. STATE OF KERALA
|
June 11, 1997 |
|
MARY SIMON Vs. TRESSA XAVIER
|
October 21, 1997 |
|
MATHEW THANKACHAN Vs. V G MANOHARAN
|
October 21, 1997 |
|
MECHANTILE CREDIT CORPORATION Vs. SATHYAN
|
January 16, 1997 |
|
MEENAKSHIKUTTI AMMA Vs. UNNIKRISHNAN
|
January 31, 1997 |
|
MERCANTILE CREDIT CORPORATION LIMITED Vs. K SATHYAN
|
January 16, 1997 |
|
MERCHISTON ESTATE Vs. STATE OF KERALA
|
September 12, 1997 |
|
MIDAS RUBBER PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 27, 1997 |
|
MOHAMMED ASHRAFF Vs. GOVERNMENT OF KERALA
|
July 16, 1997 |
|
MOHAMMED IQBAL Vs. DIVISIONAL FOREST OFFICER
|
October 24, 1997 |
|
MOHAMMED, M.M. AND ANR. Vs. C.K. MOHANAN AND ORS.
|
March 4, 1997 |
|
MOHANAN Vs. THE DISTRICT COLLECTOR AND ORS.
|
September 13, 1997 |
|
MOHANAN Vs. PRAKASAN
|
July 11, 1997 |
|
MOHANAN Vs. PRAKASAN
|
May 11, 1997 |
|
MOHANAN NAIR Vs. RAMAKRISHNA PILLAI
|
September 26, 1997 |
|
MOHANKUMAR Vs. NATARAJAN
|
November 21, 1997 |
|
MOIDEEN Vs. ABOOBACKER
|
January 10, 1997 |
|
MONCY JOHNY Vs. STATE OF KERALA
|
June 3, 1997 |
|
MUHAMMED Vs. STATE OF KERALA
|
July 2, 1997 |
|
MUHAMMED Vs. MUNSIFF TIRUR
|
August 21, 1997 |
|
N GOUTHAMAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES KOLLAM
|
December 3, 1997 |
|
N. SHAJI Vs. PSC
|
October 15, 1997 |
|
N.S.S. COLLEGE CENTRAL COMMITTEE Vs. THE CALICUT UNIVERSITY APPELLATE TRIBUNAL AND ORS.
|
October 8, 1997 |
|
NABEESA Vs. M A C T MALAPPURAM
|
September 25, 1997 |
|
NARAYANA KURUP SARASWATHY AMMA Vs. BHAVANI RAJAMMA
|
May 30, 1997 |
|
NARAYANA PRABHU Vs. JANARDHANA MALLAN
|
February 27, 1997 |
|
NARAYANAN P K Vs. COMMISSIONER OF INCOME TAX
|
June 10, 1997 |
|
NARAYANANKUTTY Vs. STATE OF KERALA
|
April 11, 1997 |
|
NATARAJAN Vs. RETURNING OFFICER
|
July 10, 1997 |
|
NATIONAL ENGINEERING CO Vs. STATE OF KERALA
|
November 17, 1997 |
|
NATIONAL INSURANCE CO. LTD Vs. SUJATHA
|
October 9, 1997 |
|
NATIONAL INSURANCE COMPANY LIMITED Vs. YOHANNAN
|
October 24, 1997 |
|
NAVEEN KUMAR Vs. JT REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 4, 1997 |
|
NAVEENKUMAR R. Vs. JOINT REGISTRAR
|
July 16, 1997 |
|
NEW AMBADI ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1997 |
|
NEW BANK OF INDIA TRIVANDRUM Vs. SAJITHA TEXTILES
|
February 27, 1997 |
|
NEW INDIA ASSURANCE CO LTD Vs. ITTY KURIAN
|
October 3, 1997 |
|
NEW INDIA ASSURANCE CO. LTD Vs. JACOB ROY
|
February 12, 1997 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. N.M. ANNAKUTTY
|
March 13, 1997 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. M.N. SHEEJA
|
March 6, 1997 |
|
NHENOL AMMAD HAJI AND ANOTHER Vs. NHENOL KUNHAVULLA HAJI AND OTHERS
|
February 28, 1997 |
|
NHERAPOYIL N P MOIDEEN Vs. K NARAYANAN NAIR
|
March 31, 1997 |
|
NIKETA KISHOREKUMAR Vs. STATE OF KERALA
|
October 29, 1997 |
|
NIKETA KISHOREKUMAR Vs. THE ASSISTANT EXCISE COMMISSIONER AND ORS.
|
November 29, 1997 |
|
NIYAMAKENDRAM BLUE MOUNT BUILDINGS KOCHI Vs. SECRETARY CORPORATION OF KOCHI KOCHI 11
|
January 10, 1997 |
|
NOORJAHAN PODIKANNU Vs. STATE OF KERALA
|
November 5, 1997 |
|
ODIVAFU KIRUBIYUGOTHI FATHIMA Vs. HASSAN ISMAIL
|
March 17, 1997 |
|
OFFICIAL LIQUIDATOR HIGH COURT OF KERALA ERNAKULAM Vs. FEDERAL BANK LIMITED ALUVA
|
July 19, 1997 |
|
ORIENTAL INSURANCE CO Vs. SREENIVASAN
|
January 27, 1997 |
|
ORIENTAL INSURANCE CO LTD Vs. SAJI
|
October 8, 1997 |
|
ORIENTAL INSURANCE CO. LTD Vs. MOHAMMED BASHEER
|
February 19, 1997 |
|
ORIENTAL INSURANCE CO. LTD. Vs. V. SUBRAMANIAN
|
December 5, 1997 |
|
ORIENTAL INSURANCE COMPANY LIMITED COCHIN Vs. M U ALIAS
|
February 11, 1997 |
|
ORIENTAL INSURANCE COMPANY LTD Vs. ASOKAN
|
February 26, 1997 |
|
OUSEPH JOSEPH Vs. THRESIA
|
January 31, 1997 |
|
P C JOSE Vs. NANDAKAMAR
|
July 6, 1997 |
|
P J GEORGE Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1997 |
|
P K JOSEPH Vs. MUNSIFF COURT ERNAKULAM
|
August 29, 1997 |
|
P K KUNJAMMA Vs. TAX RECOVERY OFFICER
|
June 5, 1997 |
|
P K PADMANABHAN NAMBIAR Vs. SECRETARY TO GOVERNMENT GENERAL EDUCATION P DEPARTMENT GOVERNMENT OF KERALA THIRUVANANTHAPURAM
|
September 11, 1997 |
|
P K POULOSE Vs. STATE OF KERALA
|
April 4, 1997 |
|
P K RADHA Vs. BOARD OF REVENUE
|
February 24, 1997 |
|
P K VIJAYAPPAN NAIR Vs. J AMMINI AMMA
|
January 30, 1997 |
|
P N GOVINDAN Vs. ABDUL KARI SUBAIDA BEEVI
|
May 23, 1997 |
|
P REMESH KUMAR Vs. SECRETARY KANNAPURAM GRAMA PANCHAYAT
|
August 12, 1997 |
|
P S V MENON Vs. MALABAR CEMENTS LTD
|
October 27, 1997 |
|
P T MATHEW Vs. TAX RECOVERY OFFICER
|
July 15, 1997 |
|
P V SABU Vs. MARIAKUTTY
|
September 4, 1997 |
|
P V VARADARAJA IYER Vs. AMMUKUTTY AMMA
|
July 3, 1997 |
|
P. A. MOHANAVALLY Vs. STATE
|
September 29, 1997 |
|
P. K. BALACHANDRAN Vs. ABOO
|
August 27, 1997 |
|
P. RAJAN Vs. STATE OF KERALA AND OTHERS
|
December 16, 1997 |
|
P. V. VARGHESE Vs. STATE OF KERALA
|
June 17, 1997 |
|
PADMAKSHY AMMA Vs. DR. K. N. MALLINATHAN
|
September 1, 1997 |
|
PADMANABHAN ASARI Vs. CHOCKANATHAN ASARI
|
October 29, 1997 |
|
PALLIMALIL RUBBER TRADERS Vs. STATE OF KERALA
|
June 17, 1997 |
|
PAMBRA COFFEE PLANTATIONS Vs. STATE OF KERALA
|
September 29, 1997 |
|
PARAKADAVIL SANITATIONS Vs. STATE OF KERALA
|
February 19, 1997 |
|
PARAMESWARAN NAIR AND ANR. Vs. ABDU RAHIMANKUTTY AND ORS.
|
July 28, 1997 |
|
PARENT TEACHERS ASSOCIATION GOVERNMENT LOWER PRIMARY SCHOOL Vs. CHALIL KUNHIMMU HAJI
|
February 25, 1997 |
|
PATHUMMA Vs. KSEB
|
July 2, 1997 |
|
PATHUMMA Vs. K S E B
|
May 21, 1997 |
|
PATHUMMA Vs. POCKER
|
November 13, 1997 |
|
PAUL Vs. DISTRICT COLLECTOR
|
October 8, 1997 |
|
PAULOSE Vs. STATE OF KERALA
|
November 19, 1997 |
|
PAVITHRAN Vs. NARAYANAN
|
July 11, 1997 |
|
PAVITHRAN Vs. NARAYANAN
|
May 11, 1997 |
|
PEOPLES COUNCIL FOR SOCIAL JUSTICE ERNAKULAM Vs. STATE OF KERALA
|
July 28, 1997 |
|
PETER Vs. MOLY
|
February 28, 1997 |
|
PHILIP JOSEPH E Vs. INCOME TAX OFFICER
|
July 16, 1997 |
|
POORNIMA Vs. SALES TAX OFFICER
|
January 7, 1997 |
|
PREMA JEWELLERY Vs. STATE OF KERALA
|
June 27, 1997 |
|
PUBLIC WORKS ENGINEERS ASSOCIATION Vs. P.T. PHILIPOSE
|
August 1, 1997 |
|
R JAYARAJA MENON Vs. RAJAKRISHNAN
|
April 9, 1997 |
|
R RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
June 2, 1997 |
|
R SREEKUMAR Vs. STATE OF KERALA
|
May 23, 1997 |
|
R. PURUSHOTHAMAN Vs. K. C. M. M. F. LTD
|
January 14, 1997 |
|
RADHAKRISHNA PAI Vs. KESAVA PILLAI
|
February 17, 1997 |
|
RADHAKRISHNA PAI AND ORS. Vs. K. KESAVA PILLAI AND ANR.
|
February 19, 1997 |
|
RADHAKRISHNAN Vs. HANDICRAFTS APEX COOP. SOCIETY
|
November 13, 1997 |
|
RADHAKRISHNAN NAIR Vs. THE KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
February 21, 1997 |
|
RAGHURAMA RAO Vs. FATHIMABI
|
March 3, 1997 |
|
RAHELAMMA Vs. STATE OF KERALA
|
July 29, 1997 |
|
RAJAN Vs. SUKUMARAN
|
March 14, 1997 |
|
RAJAN Vs. KERALA MINERALS AND METALS LTD
|
August 13, 1997 |
|
RAJAN Vs. M. SUKUMARAN
|
March 1, 1997 |
|
RAJAPPAN Vs. SANKARAN SUDHAKARAM
|
April 1, 1997 |
|
RAJESWARAN Vs. CHIEF JUDICIAL MAGISTRATE
|
December 10, 1997 |
|
RAMACHANDRA WARRIER Vs. STATE OF KERALA
|
July 3, 1997 |
|
RAMANATH HANEEFA Vs. HAMSA
|
August 6, 1997 |
|
RAMANKUTTY PURUSHOTHAMAN Vs. AMMINIKUTTY
|
February 18, 1997 |
|
RAMASWAMY Vs. PRINCIPAL SUBORDINATE JUDGE
|
August 7, 1997 |
|
RAMESH KUMAR Vs. KANNAPURAM GRAMA PANCHAYAT
|
August 12, 1997 |
|
RAVEENDRANATH KAMATH Vs. LABOUR COURT
|
August 12, 1997 |
|
RAVEENDRANATHA PRABHU Vs. RAJAPPAN
|
June 25, 1997 |
|
RAVI Vs. UNION OF INDIA
|
November 26, 1997 |
|
REETHAMMA GEORGE Vs. INTELLIGENCE OFFICER SQUAD II ALAPPUZHA
|
June 3, 1997 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. P P THOMAS
|
March 14, 1997 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. SARATHI LINES P LTD
|
January 29, 1997 |
|
REGIONAL DIRECTOR E S I CORPORATION Vs. DAVID C P
|
January 28, 1997 |
|
REGIONAL DIRECTOR ESI Vs. T K BHASKARAN
|
January 15, 1997 |
|
REGIONAL DIRECTOR, E.S.I. CORPORATION Vs. M. N. UNNIKRISHNAN
|
November 3, 1997 |
|
REGL DIRECTOR ESI CORPN Vs. KERALA WHEAT FLOUR ROLLER MILL
|
March 14, 1997 |
|
ROSAMMA V. T. Vs. REGIONAL DIRECTOR, E.S.I CORPORATION
|
November 10, 1997 |
|
RUBBERIND ENTERPRISES Vs. STATE OF KERALA
|
March 11, 1997 |
|
RUGMANI Vs. ADDL SUB JUDGE
|
March 5, 1997 |
|
RUGMINI M. MENON Vs. STATE OF KERALA
|
August 19, 1997 |
|
SABU GEORGE Vs. STATE OF KERALA
|
June 11, 1997 |
|
SAHADEVAN Vs. STATE OF KERALA
|
July 1, 1997 |
|
SAHID Vs. DISTRICT COLLECTOR KOLLAM
|
February 3, 1997 |
|
SAJ TOURS AND TRAVELS Vs. STATE TRANSPORT AUTHORITY
|
December 11, 1997 |
|
SAJIDA BOOK SHOP Vs. KAUMUDI EXPORTERS P LIMITED
|
March 24, 1997 |
|
SAJIVE Vs. PRAKASHAN
|
July 19, 1997 |
|
SAKTHIDHARAN Vs. K S S I D E CORPORATION LTD
|
July 18, 1997 |
|
SAKTHIDHARAN Vs. K S S I D AND E CORPN LTD
|
November 25, 1997 |
|
SALI Vs. KERALA WOMENS COMMISSION
|
August 21, 1997 |
|
SALVICATE BANGALORE PVT LTD Vs. SALES TAX OFFICER
|
June 4, 1997 |
|
SANTHAMMA Vs. BINDU
|
March 5, 1997 |
|
SARAMMA JOY Vs. STATE OF KERALA
|
June 18, 1997 |
|
SARASWATHI Vs. KAMALA
|
February 26, 1997 |
|
SASIKUMAR Vs. MAHATMA GANDHI UNIVERSITY
|
July 3, 1997 |
|
SATHEESAN Vs. CHELLAMMA
|
November 19, 1997 |
|
SATHY Vs. SAYED MOHAMMED
|
December 5, 1997 |
|
SATHYABHAMA AND Vs. RAMACHANDRAN AND
|
August 28, 1997 |
|
Satyabhama Vs. Ramachandran
|
August 28, 1997 |
|
SAYED AHAMEDKOYA THANGAL Vs. ADMINISTRATOR UNION TERRITORY OF LAKSHADWEEP
|
August 11, 1997 |
|
SEA ROSE MARINE PVT LTD Vs. STATE OF KERALA
|
July 8, 1997 |
|
SECRETARY CANNANORE COOPERATIVE AUTORIKSHAW Vs. SANTOSH
|
February 12, 1997 |
|
SHAHUL HAMEED AND ANR. Vs. STATE OF KERALA AND ANR.
|
September 11, 1997 |
|
SHAILA BEEGUM Vs. KERALA PUBLIC SERVICE COMMISSION
|
July 19, 1997 |
|
SHAJAHAN Vs. KAMALA NARAYANAN
|
February 20, 1997 |
|
SHAMSUDEEN Vs. DISTRICT COURT
|
September 9, 1997 |
|
SHAREEFA UMMER Vs. JOINT SECRETARY
|
June 2, 1997 |
|
SHOBHANA Vs. MANAGER, CHOLAPURATH A. U. P. SCHOOL
|
October 1, 1997 |
|
SHYBE K PADAYATTIL Vs. ASSISTANT COMMISSIONER
|
September 30, 1997 |
|
SHYNI Vs. GEORGE
|
April 1, 1997 |
|
SIVADASAN NAIR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 6, 1997 |
|
SIVADASAN NAIR Vs. STATE OF KERALA
|
December 16, 1997 |
|
SIVARAJAN K PETITIONER Vs. STATE OF KERALA
|
December 4, 1997 |
|
SIVARAMAN Vs. UNION OF INDIA
|
July 4, 1997 |
|
SOMUKUTTAN NAIR Vs. STATE OF KERALA
|
February 18, 1997 |
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SOSAMMA Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
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January 28, 1997 |
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SOUTH INDIAN BANK LTD Vs. STATE OF KERALA
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December 16, 1997 |
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SREE PADMANABHA DASA MARTHANDA VARMA Vs. MOOLAN THIRUNAL RAMA VARMA
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November 21, 1997 |
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SREEDEVI AMMA Vs. JAYALAKSHMI
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November 7, 1997 |
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SREELATHA Vs. DEEPTHY KUMAR
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December 13, 1997 |
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SREELATHA Vs. DEEPTHY KUMAR
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December 18, 1997 |
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SREENIVASAN Vs. KERALA PUBLIC SERVICE COMMISSION
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October 27, 1997 |
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SREENIVASAN NAIR Vs. STATE OF KERALA AND ORS.
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July 31, 1997 |
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STATE Vs. NATESAN
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April 8, 1997 |
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STATE Vs. THIRUVANCHOOR RADHAKRISHNAN
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April 11, 1997 |
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STATE BANK OF INDIA Vs. ANDREW
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August 1, 1997 |
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STATE OF KERALA Vs. SUDARSANAN
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August 28, 1997 |
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STATE OF KERALA Vs. K THOMAS SEBASTIAN
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October 23, 1997 |
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STATE OF KERALA Vs. ORIENTAL F AND G INSURANCE CO
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October 16, 1997 |
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STATE OF KERALA Vs. JOSEPH
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September 9, 1997 |
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STATE OF KERALA Vs. RANGANATHAN
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June 10, 1997 |
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STATE OF KERALA Vs. KANNAN DEVAN HILLS PRODUCE COMPANY LIMITED MUNNAR
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November 4, 1997 |
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STATE OF KERALA Vs. MUHAMMED SHEREEF
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January 16, 1997 |
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STATE OF KERALA Vs. N E THOMAS
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January 14, 1997 |
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STATE OF KERALA Vs. SIVAN PILLAI
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January 30, 1997 |
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STATE OF KERALA Vs. GOVINDAN PONNAMMA
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February 28, 1997 |
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STATE OF KERALA Vs. P. K. RAMACHANDRAN
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November 10, 1997 |
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STATE OF KERALA Vs. LEELAMANI
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September 9, 1997 |
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STATE OF KERALA Vs. SUBAIDA BEEVI
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October 16, 1997 |
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STATE OF KERALA Vs. A. SAINULABDEEN
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January 16, 1997 |
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STATE OF KERALA Vs. SIMILA HOMOEO LABORATORY
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June 10, 1997 |
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STATE OF KERALA AND ANOTHER Vs. MADU ANNA RUTH GLADYS STEVENGAGE AND ANOTHER
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January 27, 1997 |
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SUDEESH T BALARAMAN Vs. STATE
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April 10, 1997 |
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SUDHA DEVI Vs. CIRCLE INSPECTOR OF POLICE
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June 16, 1997 |
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SUDHAKARAN PILLAI Vs. KADIJA BEEVI
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July 28, 1997 |
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SUJADEVI Vs. SHARAD YADAV
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October 9, 1997 |
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SUKUMARAKURUP Vs. DISTRICT JUDGE
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March 4, 1997 |
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SUKUMARAN V Vs. SODARAN M N
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April 2, 1997 |
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SULOCHANA Vs. ASAMANNUR SERVICE CO OPERATIVE BANK LTD
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July 3, 1997 |
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SULOCHANA Vs. COMMISSIONER AND SECRETARY TO THE CO OP DEPT GOVT OF KERALA
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July 3, 1997 |
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SULTAN ALIBHAI SHARIEFF Vs. UNION OF INDIA
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April 4, 1997 |
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SUMATHY S MENON TRUST Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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November 3, 1997 |
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SUSANNA Vs. STATE OF KERALA
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May 23, 1997 |
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T C M LTD Vs. DISTRICT COLLECTOR
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February 12, 1997 |
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T K NARENDRAN Vs. INCOME TAX OFFICER
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August 19, 1997 |
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T R RAMACHANDRAN Vs. SALES TAX OFFICER III CIRCLE TRICHUR
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February 24, 1997 |
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T SATHYAPALAN Vs. STATE OF KERALA
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March 17, 1997 |
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T T THOMAS Vs. STATE OF KERALA
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July 12, 1997 |
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TATA TEA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
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September 2, 1997 |
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THADATHIL VARGHESE CHACKO Vs. THE GOVERNMENT OF KERALA
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January 28, 1997 |
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THANKAPPAN Vs. UNION OF INDIA
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January 27, 1997 |
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THEVAN Vs. SUPDT. OF POLICE
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August 1, 1997 |
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THILAYIL ABDURAHIMAN Vs. STATE OF KERALA
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April 11, 1997 |
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THOMAS Vs. UNION OF INDIA
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December 19, 1997 |
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THOMAS KURUVILLA Vs. RAJU
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May 27, 1997 |
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THOMAS N V Vs. PLANTATION CORPORATION OF KERALA LTD
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September 3, 1997 |
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THOMAS P T Vs. CHANDRAN A
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March 17, 1997 |
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THRIPUNITHURA MUNICIPALITY Vs. M LEELA
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July 16, 1997 |
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TISSAN JOSEPH Vs. COMMISSIONER OF INCOME TAX
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December 11, 1997 |
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TONY ANTONY AND Vs. DIRECTOR GENERAL OF POLICE CRIMES THIRUVANANTHAPURAM
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November 4, 1997 |
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UDUMBANCHOLA ESTATE WORKERS UNION Vs. INDIAN CARDAMOM RESEARCH INSTITUTE
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November 13, 1997 |
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ULLOOR PANCHAYAT Vs. RDO, TRIVANDRUM
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June 25, 1997 |
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UNION OF INDIA Vs. RAMACHANDRAN NAIR
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July 8, 1997 |
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UNION OF INDIA Vs. P M IMBICHIBI
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October 1, 1997 |
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UNION OF INDIA Vs. ALEYKUTTY DEVASIA
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March 19, 1997 |
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UNION OF INDIA Vs. TAJ SEA FOODS
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June 10, 1997 |
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UNION OF INDIA UOI Vs. NAMBOODIRIPAD N D P
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July 10, 1997 |
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UNION PUBLIC SERVICE COMMISSION Vs. JOHN
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June 26, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. BEENA
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December 15, 1997 |
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UNITED INDIA INSURANCE CO LTD Vs. LAKSHMI
|
February 4, 1997 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. JAIMY
|
November 12, 1997 |
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UNITED MERCANTILE CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1997 |
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UNIVERSITY OF KERALA Vs. THOMAS SAMUEL
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November 19, 1997 |
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UNNIKRISHNA PILLAI Vs. STATE OF KERALA
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November 21, 1997 |
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UNNIKRISHNAN Vs. DHANALAKSHMI BANK LTD
|
April 10, 1997 |
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UNNITHAN Vs. STATE OF KERALA
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March 24, 1997 |
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UPASANA HOSPITAL AND NURSING HOME Vs. COMMISSIONER OF INCOME TAX
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June 10, 1997 |
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UTHUPPAN ABRAHAM Vs. STATE OF KERALA
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June 10, 1997 |
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V JOSEPH THOMAS I P S Vs. SABU GEORGE
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December 11, 1997 |
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V P JAYANARAYAN Vs. UNION OF INDIA UOI
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July 3, 1997 |
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V P PADMANABHAN NAIR Vs. GRASIM INDUSTRIES MAVOOR
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May 22, 1997 |
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V SIVA PRASAD Vs. STATE OF KERALA
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August 20, 1997 |
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V V RAMAKRISHNAN Vs. STATE OF KERALA
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November 26, 1997 |
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V V SAMUEL Vs. STATE OF KERALA
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September 11, 1997 |
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VADAKKAYIL DEVI AMMA Vs. LIFE INSURANCE CORPORATION OF INDIA
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March 5, 1997 |
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VALSAMMA THOMAS Vs. ADDITIONAL DISTRICT MAGISTRATE ALAPPUZHA
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November 13, 1997 |
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VARGHESE Vs. M G UNIVERSITY
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December 16, 1997 |
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VARGHESE Vs. DHANALAKSHMI BANK LTD
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March 14, 1997 |
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VARGHESE CHACKO Vs. STATE
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January 28, 1997 |
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VARKEY Vs. ST MARYS CATHOLIC CHURCH
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July 7, 1997 |
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VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
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August 27, 1997 |
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VASUMATHY Vs. E S I CORPORATION
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August 7, 1997 |
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VAZHAKKALA ESTATE PRIVATE LIMITED Vs. STATE OF KERALA
|
October 13, 1997 |
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VEEPATHU Vs. A E O
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August 6, 1997 |
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VENUGOPALAN NAMBIAR K Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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September 24, 1997 |
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VICTORY PRESS (P) LTD Vs. KSRTC
|
September 8, 1997 |
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VIGILANCE COUNCIL THIRUVALLA Vs. THIRUVALLA MUNICIPALITY
|
April 3, 1997 |
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VILASINI Vs. UNIVERSITY OF KERALA
|
October 20, 1997 |
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VIMAL GHOSH V Vs. STATE OF KERALA
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February 26, 1997 |
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VINCENT Vs. STATE OF KERALA
|
December 1, 1997 |
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VINOD KRISHNAN Vs. MISSIONARIES OF CHARITY
|
November 3, 1997 |
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VISWAMBHARAN Vs. STATE OF KERALA
|
August 6, 1997 |
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VYPIN LIQUORS Vs. INCOME TAX OFFICER
|
June 25, 1997 |
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WAHAB S A Vs. INCOME TAX OFFICER
|
August 27, 1997 |
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WALAYAR MOTELS PVT LTD Vs. STATE BANK OF TRAVANCORE
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March 24, 1997 |
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WALAYAR MOTELS PVT. LTD. AND ORS. Vs. STATE BANK OF INDIA AND ANR.
|
March 27, 1997 |
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WOODYS HOTEL PVT LTD Vs. PRASHANT KUMAR PANIGRAHY
|
December 19, 1997 |
|
YOGESWARA PANICKER Vs. KERALA STATE INSTITUTE FOR LANGUAGES
|
January 30, 1997 |
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YUSUF JAN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 5, 1997 |
LOGIN