REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. B	January 18, 1996
A A A KOCHADAI ALIAS MOOKIAH Vs. SPECIAL TAHSILDAR REVENUE RECOVERY UDUMBANCHOLA	June 13, 1996
A C JOHN Vs. DIVISIONAL FOREST OFFICER KOTTAYAM	October 18, 1996
A C KRISHNAN Vs. NAMBISANS DAIRY PVT LTD	October 10, 1996
A C RAJ INCHIVILA THOTTATHU VEEDU PARASALA Vs. M RAJAN EZHAKUDIVITA VEEDU	December 6, 1996
A M MOOSA Vs. COMMISSIONER OF INCOME TAX	August 1, 1996
A MOHAMMED Vs. NALAKATH SOOPY	August 22, 1996
A N ASOKAN Vs. STATE	February 6, 1996
A NARAYANI Vs. KITTAN ALIAS KRISHNAN	October 1, 1996
A. M. KUNHI KOYAMU Vs. STATE OF KERALA	August 5, 1996
A.C. CHOZHIKUTTY AND OTHERS Vs. P. K. LAKSHMANAN AND OTHERS	October 30, 1996
ABDUL AZEEZ Vs. SHAREEFA BEEVI	November 12, 1996
ABDUL HAKKIM Vs. ARUMUGHAM	June 18, 1996
ABDUL MAJEED T Vs. COMMISSIONER OF INCOME TAX	July 24, 1996
ABDUL RAHIMAN Vs. NALAKATH MUHAMMED HAJI	June 14, 1996
ABDUL RASHEED Vs. STATE OF KERALA	July 30, 1996
ABDUL RAZAAK Vs. KARTHA	September 10, 1996
ABRAHAM THOMAS Vs. PRESIDING OFFICER LABOUR COURT	October 15, 1996
ACHAMMA CYRIAC Vs. KERALA FINANCIAL CORPORATION	June 4, 1996
ACHUTAN Vs. BABU	June 12, 1996
ACHUTHA MENON Vs. MUHAMMED	August 6, 1996
ADICHANELLOOR FARMERS SERVICE CO OP BANK LTD Vs. LABOUR COURT	February 19, 1996
ADVOCATE GENERAL Vs. BAHULEYAN	March 13, 1996
AGAPPA CHILD CENTRE Vs. COMMISSIONER OF INCOME TAX	August 8, 1996
AJI KUMARI Vs. STATE OF KERALA	July 17, 1996
ALEX SAJI Vs. UNIVERSITY OF KERALA	August 2, 1996
ALEXANDER Vs. STATE OF KERALA	March 22, 1996
ALEXANDER Vs. STATE OF KERALA	February 22, 1996
ALI HAJI Vs. ALIMA	October 28, 1996
ALICEKUTTY Vs. KADAMBAZHIPPURAM GRAMA PANCHAYAT	June 21, 1996
ALOK SPICES Vs. STATE OF KERALA	January 24, 1996
ALUMINIUM INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	December 4, 1996
AMMINI AMMA Vs. KERALA WATER AUTHORITY	August 9, 1996
ANAND LIQUORS Vs. COMMISSIONER OF INCOME TAX	August 20, 1996
ANANDAN Vs. VALSAN	September 27, 1996
ANANDAVALLY AMMA Vs. KERALA STATE ROAD TRANS. CORPN	June 12, 1996
ANANTHASUBRAMANIAN Vs. STATE OF KERALA	June 11, 1996
ANGAMALI CHITTY FUND P LIMITED Vs. PIUS ABRAHAM	December 6, 1996
ANIYAMMA THOMAS Vs. REGIONAL TRANSPORT AUTHORITY PATHANAMTHITTA	March 29, 1996
ANJENGO COIR MATTINGS Vs. INDIAN OVERSEAS BANK	March 7, 1996
ANNAKKUTTY Vs. STATE OF KERALA	April 2, 1996
ANTHAPPAN P P Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 2, 1996
ANTO MAMKOOTTAM Vs. PERUVANTHANAM SERVICE CO OPERATIVE BANK	October 11, 1996
ANTONY K.M. Vs. COIRON INDUSTRIES	December 20, 1996
APPUKUTTAN Vs. KAMALAKSHI	October 31, 1996
ARCH DIOCESE OF VARAPOLY Vs. AGRICULTURAL INCOME TAX OFFICER	September 11, 1996
ARIKKARA AMBU Vs. STATE OF KERALA AND OTHERS	January 24, 1996
ARIMALA CLINIC Vs. STATE OF KERALA	June 18, 1996
ARUMUGHAN Vs. STATE OF KERALA	November 1, 1996
ARUNA Vs. PUBLIC SERVICE COMMISSION	August 21, 1996
ARYA ANTHERJANAM Vs. KERALA STATE ELECTRICITY BOARD TRIVANDRUM	January 5, 1996
ARYA BHAVAN HOTEL Vs. STATE OF KERALA	March 15, 1996
ASHIMA HARIHARAN Vs. COMMISSIONER OF INCOME TAX	January 23, 1996
ASHRAF Vs. JOINT REGIONAL TRANSPORT OFFICER	September 6, 1996
ASIAN TECHS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 26, 1996
ASIAN TECHS LTD. Vs. COMMISSIONER OF INCOME TAX	March 26, 1996
ASIATIC SEA FOODS Vs. COMMISSIONER OF INCOME TAX	June 21, 1996
ASOKA OIL MILLS Vs. STATE OF KERALA	March 14, 1996
ASOKAN Vs. STATE OF KERALA	September 26, 1996
ASPINWALL AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	February 2, 1996
ASSOCIATION OF PLANTERS OF KERALA Vs. STATE	February 6, 1996
AYISHA Vs. STATE OF KERALA	June 25, 1996
AZAD A K Vs. COMMISSIONER OF INCOME TAX	January 1, 1996
AZEEZ Vs. KRISHNAN	July 29, 1996
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX	November 5, 1996
BABU Vs. PUBLIC SERVICE COMMISSION	February 9, 1996
BABU C G Vs. STATE OF KERALA	January 25, 1996
BABY MARINE EXPORTS Vs. COMMISSIONER OF INCOME TAX	July 10, 1996
BABY OIL MILLS Vs. INTELLIGENCE OFFICER AGRICULATURAL INCOME-TAX AND SALES TAX	February 13, 1996
BALAKRISHNA PILLAI Vs. ASST EXECUTIVE ENGINEER	July 22, 1996
BALAKRISHNAN Vs. PRADEEP KUMAR	March 1, 1996
BALAKRISHNAN NAMBIAR Vs. STATE	February 9, 1996
BANERJI MEMORIAL CLUB Vs. COMMISSIONER OF WEALTH TAX	August 2, 1996
BAVAMOOPPAN N B Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 6, 1996
BEENA Vs. ALEXANDER KURIEN	January 31, 1996
BHAGHEERATHA ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX	July 26, 1996
BHARATH SEA FOODS Vs. COMMISSIONER OF INCOME TAX	June 7, 1996
BHASKARAN Vs. DHANALAKSHMI BANK LTD	March 1, 1996
BIJU RAMESH Vs. INTELLIGENCE OFFICER SQUAD NO I AGRICULTURAL INCOME-TAX AND SALES TAX THIRUVANANTHAPURAM	December 12, 1996
BINDUMOL Vs. LIC OF INDIA	October 14, 1996
BINU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	December 18, 1996
BINU POULOSE Vs. DISTRICT COLLECTOR	May 30, 1996
BISONFIELD A ESTATE Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL	November 14, 1996
BRAHMIN EDUCATIONAL SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 28, 1996
C DEVADAS Vs. CALICUT CORPORATION	March 26, 1996
C GOPALKRISHNAN Vs. UNION OF INDIA	June 25, 1996
C I HALEEMA Vs. STATE OF KERALA	July 18, 1996
C I POULOSE Vs. LABOUR COURT	February 19, 1996
C K MOHAMMEDKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES MALAPPURAM	January 8, 1996
C K SWARNALATHA Vs. K CHANDRA MOHAN	March 14, 1996
C P PAUL Vs. HYDRO POWER CONSTRUCTIONS KOTHAMANGALAM	February 28, 1996
C SUNIL KRISHNAN Vs. STATE OF KERALA	February 29, 1996
C VELAYUDHAN Vs. STATE OF KERALA	September 11, 1996
CAPRICORN SHOPPING COMPLEX Vs. INCOME TAX OFFICER	January 24, 1996
CAPTAIN Vs. DISTRICT COLLECTOR	October 4, 1996
CARBO CHEMICALS AGENCIES Vs. DEPUTY COMMISSIONER OF SALES TAX	June 19, 1996
CEMENT CORPORATION OF INDIA LTD Vs. STATE OF KERALA	October 4, 1996
CENTRAL WAREHOUSING CORPORATION Vs. VARGHESE K PULAYATH	November 22, 1996
CHACKO Vs. LAKSHMIAMMA	November 12, 1996
CHANDRALATHA Vs. ANNAMALLAI FINANCE LTD	February 20, 1996
CHANDRAMOHANAN Vs. S I OF POLICE	March 19, 1996
CHANDRASEKHAR Vs. STATE OF KERALA	November 27, 1996
CHANDRASEKHAR PILLAI Vs. STATE OF KERALA	November 18, 1996
CHANDRASEKHARAN MENON Vs. UNION OF INDIA	February 12, 1996
CHANDRASENAN Vs. REGIONAL DIRECTOR E S I C	January 30, 1996
CHANDRIKA EDUCATIONAL TRUST Vs. COMMISSIONER OF INCOME TAX	July 4, 1996
CHANGARAMBALATHU RAVI Vs. AYISHABI	June 19, 1996
CHATHU Vs. UNION OF INDIA	June 28, 1996
CHENICHERI CHERUVARAKKEEL KARTHIAYANI AMMA Vs. THAZHATHE VATTAPARAMBATH GANAPATHI NAMBOODIRI AND ANOTHER	February 14, 1996
CHERIAN MATHEW Vs. PRINCIPAL S B COLLEGE CHANGANACHERRY	March 25, 1996
CHINNAMMAL GOUNDACHI Vs. STATE	June 17, 1996
CHITHAMBARAN Vs. REGISTRAR OF CO OP SOC	May 31, 1996
CHITHRA C Vs. STATE OF KERALA	November 1, 1996
CHURCH OF SOUTH INDIA Vs. TAHSILDAR	January 9, 1996
CIVIC CHANDRAN Vs. AMMINI AMMA	February 27, 1996
COATS VIYELLA INDIA LTD Vs. JUMMA THREAD MILLS LABOUR UNION	October 1, 1996
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. ASST COMMISSIONER OF SALES TAX	December 5, 1996
COCHIN PORT TRUST EX SERVICE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	September 16, 1996
COCHIN REFINERIES LIMITED Vs. COMMISSIONER OF INCOME TAX	March 4, 1996
COCHIN SOFT DRINKS CO Vs. KERALA FINANCIAL CORPORATION	August 23, 1996
COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY Vs. MOHAMMED ASLAM	January 22, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. SUBRAMANIAN G	January 23, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RUBBER BOARD	February 26, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. K. V. SEBASTIAN	March 19, 1996
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY Vs. ROSY E J	March 12, 1996
COMMISSIONER OF GIFT TAX Vs. K R KUMARAN	March 26, 1996
COMMISSIONER OF GIFT TAX Vs. RADHAKRISHNAN NAIR K	March 19, 1996
COMMISSIONER OF GIFT TAX Vs. NAGAMMAL K	June 13, 1996
COMMISSIONER OF GIFT TAX Vs. LAKSHMANA SARMA S	February 1, 1996
COMMISSIONER OF GIFT TAX Vs. MATHEW N J	June 26, 1996
COMMISSIONER OF GIFT TAX Vs. N C J RAJAN	June 24, 1996
COMMISSIONER OF GIFT TAX Vs. K.R. KUMARAN	May 1, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST	February 29, 1996
COMMISSIONER OF INCOME TAX Vs. PIGMENTS INDIA LTD.	March 2, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL PHARMACEUTICALS & MEDICAL SERVICES (P) LTD.	June 11, 1996
COMMISSIONER OF INCOME TAX Vs. FERTILISERS & CHEMICALS TRAVANCORE LTD.	March 24, 1996
COMMISSIONER OF INCOME TAX Vs. DR.V.P. GOPINATHAN	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. AUTOKAST LTD.	March 10, 1996
COMMISSIONER OF INCOME TAX Vs. SANTHOSH TEXTILES	June 24, 1996
COMMISSIONER OF INCOME TAX Vs. QUILON CENTRAL COIR MARKETING CO OPERATIVE SOCIETY LIMITED	June 25, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHOOTU MINI CHITTY FUND	June 25, 1996
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LIMITED	June 14, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNARJUNAN R	June 17, 1996
COMMISSIONER OF INCOME TAX Vs. CHITHRASALA	June 19, 1996
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES NO 1	June 21, 1996
COMMISSIONER OF INCOME TAX Vs. UDAYA PICTURES PRIVATE LIMITED	June 20, 1996
COMMISSIONER OF INCOME TAX Vs. GEORGE JACOB	June 20, 1996
COMMISSIONER OF INCOME TAX Vs. VAROO K P	July 5, 1996
COMMISSIONER OF INCOME TAX Vs. RAM BAHADUR THAKUR LTD	July 3, 1996
COMMISSIONER OF INCOME TAX Vs. C JOSEY NEROTH	July 3, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNA TALKIES	July 4, 1996
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES NO 2	July 8, 1996
COMMISSIONER OF INCOME TAX Vs. UPASANA HOSPITAL	July 8, 1996
COMMISSIONER OF INCOME TAX Vs. K GEORGE THOMAS	June 27, 1996
COMMISSIONER OF INCOME TAX Vs. PIGMENTS INDIA LIMITED	July 2, 1996
COMMISSIONER OF INCOME TAX Vs. V P JOHN	July 2, 1996
COMMISSIONER OF INCOME TAX Vs. DAVID JOSEPH	July 2, 1996
COMMISSIONER OF INCOME TAX Vs. O K INDUSTRIES	July 3, 1996
COMMISSIONER OF INCOME TAX Vs. MUTHOOTTU CHARITABLE TRUST	July 1, 1996
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LIMITED	July 16, 1996
COMMISSIONER OF INCOME TAX Vs. JOHNSON C F	July 10, 1996
COMMISSIONER OF INCOME TAX Vs. AUTOKAST LIMITED	July 10, 1996
COMMISSIONER OF INCOME TAX Vs. NATIONAL PHARMACEUTICALS AND MEDICAL SERVICES PRIVATE LIMITED	July 11, 1996
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMMAD LATE S M	July 9, 1996
COMMISSIONER OF INCOME TAX Vs. GOPINATHAN V P DR	July 11, 1996
COMMISSIONER OF INCOME TAX Vs. BHARATHAN R NO 2	July 15, 1996
COMMISSIONER OF INCOME TAX Vs. PIGMENTS INDIA LIMITED	July 24, 1996
COMMISSIONER OF INCOME TAX Vs. MOOSA A M	July 23, 1996
COMMISSIONER OF INCOME TAX Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED	July 24, 1996
COMMISSIONER OF INCOME TAX Vs. THOMAS A V AND COMPANY LIMITED	July 25, 1996
COMMISSIONER OF INCOME TAX Vs. DAMODAR CORPORATION	August 5, 1996
COMMISSIONER OF INCOME TAX Vs. C T JACOB KELACHANDRA AND SONS	August 6, 1996
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAMBER OF COMMERCE	July 31, 1996
COMMISSIONER OF INCOME TAX Vs. T ABDUL MAJEED	September 6, 1996
COMMISSIONER OF INCOME TAX Vs. NAVODAYA	September 2, 1996
COMMISSIONER OF INCOME TAX Vs. SASIDHARA SHENOY AND BROS	September 3, 1996
COMMISSIONER OF INCOME TAX Vs. RAGHAVAN NAIR P K	September 5, 1996
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNA TRANSPORTS	September 11, 1996
COMMISSIONER OF INCOME TAX Vs. MOOSA AND ABU ENGINEERING CONTRACTORS	September 11, 1996
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE MATS AND MATTINGS COMPANY	September 12, 1996
COMMISSIONER OF INCOME TAX Vs. BHARATH PLYWOOD AND TIMBER PRODUCTS PRIVATE LIMITED	September 13, 1996
COMMISSIONER OF INCOME TAX Vs. G T N TEXTILES LIMITED	September 13, 1996
COMMISSIONER OF INCOME TAX Vs. RAMULLAN K	September 10, 1996
COMMISSIONER OF INCOME TAX Vs. MIDLAND RUBBER AND PRODUCE COMPANY LIMITED	August 19, 1996
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIA CORPORATION LTD	August 12, 1996
COMMISSIONER OF INCOME TAX Vs. BPL SYSTEMS AND PROJECTS LIMITED	September 17, 1996
COMMISSIONER OF INCOME TAX Vs. THRESSIAMMA ABRAHAM NO 1	September 16, 1996
COMMISSIONER OF INCOME TAX Vs. V V GEORGE	September 20, 1996
COMMISSIONER OF INCOME TAX Vs. KODER S	September 20, 1996
COMMISSIONER OF INCOME TAX Vs. ARCHANA WINES	September 26, 1996
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED	September 25, 1996
COMMISSIONER OF INCOME TAX Vs. JOSEPH V T	September 26, 1996
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE	October 7, 1996
COMMISSIONER OF INCOME TAX Vs. RAMANUJAM THAMPI	October 9, 1996
COMMISSIONER OF INCOME TAX Vs. KRISHNAN N	October 9, 1996
COMMISSIONER OF INCOME TAX Vs. SRINIVASA RAO P N	October 10, 1996
COMMISSIONER OF INCOME TAX Vs. ASIAN TECHS LIMITED	October 16, 1996
COMMISSIONER OF INCOME TAX Vs. YONUS KUNJU A	October 18, 1996
COMMISSIONER OF INCOME TAX Vs. MATHEW K T	October 23, 1996
COMMISSIONER OF INCOME TAX Vs. PARVATHAVARTHINI AMMAL S	January 22, 1996
COMMISSIONER OF INCOME TAX Vs. HARRISONS CROSSFIELD INDIA LIMITED	January 25, 1996
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. MATHAVAN PILLAI A R	January 24, 1996
COMMISSIONER OF INCOME TAX Vs. OCEANIC PRODUCTS EXPORTING COMPANY	January 10, 1996
COMMISSIONER OF INCOME TAX Vs. PAPER MART	January 18, 1996
COMMISSIONER OF INCOME TAX Vs. VENEERS AND LAMINATIONS INDIA LIMITED	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. KURIEN ABRAHAM PRIVATE LIMITED	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. POLYFORMALIN PRIVATE LIMITED	February 20, 1996
COMMISSIONER OF INCOME TAX Vs. ASIAN TECHS LIMITED	February 23, 1996
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED NO 1	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. POYILAKADA FISHERIES PRIVATE LIMITED NO 2	February 26, 1996
COMMISSIONER OF INCOME TAX Vs. DIZA ELECTRICALS	February 28, 1996
COMMISSIONER OF INCOME TAX Vs. MIDAS RUBBER PRIVATE LIMITED	March 1, 1996
COMMISSIONER OF INCOME TAX Vs. KANAM LATEX INDUSTRIES PRIVATE LIMITED	February 12, 1996
COMMISSIONER OF INCOME TAX Vs. GEO TECH CONSTRUCTION CORPORATION	February 19, 1996
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST INDIA LIMITED	February 16, 1996
COMMISSIONER OF INCOME TAX Vs. MALABAR AND PIONEER HOSIERY PRIVATE LIMITED	February 16, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OPERATIVE RUBBER MARKETING FEDERATION LIMITED	February 7, 1996
COMMISSIONER OF INCOME TAX Vs. SHAJAHAN M	June 7, 1996
COMMISSIONER OF INCOME TAX Vs. KUNJUMYTHEEN KUNJU A	June 10, 1996
COMMISSIONER OF INCOME TAX Vs. RAJAKRISHNAN B A	June 5, 1996
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST	April 12, 1996
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST	May 29, 1996
COMMISSIONER OF INCOME TAX Vs. AGNES K C	April 2, 1996
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RUBBERS AND TEA COMPANY LIMITED	April 9, 1996
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON SPINNING MILLS LIMITED	March 19, 1996
COMMISSIONER OF INCOME TAX Vs. PUNALUR PAPER MILLS LIMITED	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. VASUDEVAN PILLAI V K	March 11, 1996
COMMISSIONER OF INCOME TAX Vs. NARAYANAN P K	March 14, 1996
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED	March 13, 1996
COMMISSIONER OF INCOME TAX Vs. BEENA RUBBER WORKS	March 4, 1996
COMMISSIONER OF INCOME TAX Vs. ANTHRAPER A M J	March 5, 1996
COMMISSIONER OF INCOME TAX Vs. ELOOR CONSTRUCTIONS	March 5, 1996
COMMISSIONER OF INCOME TAX Vs. UNNIKRISHNAN K	November 5, 1996
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED	November 6, 1996
COMMISSIONER OF INCOME TAX Vs. VEERIAH REDDIAR S	October 31, 1996
COMMISSIONER OF INCOME TAX Vs. P KUNHIRAMAN AND CO	October 24, 1996
COMMISSIONER OF INCOME TAX Vs. CATHOLIC SYRIAN BANK LIMITED	October 31, 1996
COMMISSIONER OF INCOME TAX Vs. G ANANDARAJAN	October 25, 1996
COMMISSIONER OF INCOME TAX Vs. PROGRAMME FOR COMMUNITY ORGANISATION	October 25, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA CHEMICALS AND PROTEINS LIMITED	October 28, 1996
COMMISSIONER OF INCOME TAX Vs. KERALA RUBBER AND RECLAIMS LIMITED	October 28, 1996
COMMISSIONER OF INCOME TAX Vs. THREESIAMMA ABRAHAM NO 2	December 19, 1996
COMMISSIONER OF INCOME TAX Vs. K. K. ABDUL KAREEM	February 22, 1996
COMMISSIONER OF INCOME TAX Vs. DELICIOUS CASHEW CO.	March 25, 1996
COMMISSIONER OF INCOME TAX Vs. MEAT PRODUCTS OF INDIA LTD.	March 29, 1996
COMMISSIONER OF WEALTH TAX Vs. E. K. JOSEPH	August 19, 1996
COMMISSIONER OF WEALTH TAX Vs. GEORGE DOMINIC	January 19, 1996
COMMISSIONER OF WEALTH TAX Vs. N J CHANDY	January 23, 1996
COMMISSIONER OF WEALTH TAX Vs. DOSHI S V	August 23, 1996
COMMISSIONER OF WEALTH TAX Vs. SANKAR R	June 19, 1996
CONTINENTAL TOURIST HOME Vs. COMMISSIONER OF INCOME TAX	October 24, 1996
CONTROLLER OF ESTATE DUTY Vs. HAJI ESSA HAJI ABDUL SATHAR SAIT	March 6, 1996
CONTROLLER OF ESTATE DUTY Vs. SARALA NAIR	March 19, 1996
CORPORATE MANAGER Vs. THRESSIA	August 1, 1996
DAMODAR ELECTRONICS AND CONTROLS Vs. COMMISSIONER OF INCOME TAX	April 8, 1996
DAMODARAN Vs. PANKRAS	January 25, 1996
DAMODARAN Vs. UNION OF INDIA	September 25, 1996
DAS Vs. UNION OF INDIA	July 3, 1996
DAVID JOSEPH Vs. COMMISSIONER OF GIFT TAX	September 20, 1996
DEEPTHY SUSAN JACOB Vs. STATE OF KERALA	October 28, 1996
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K K SIVASANKARAN	September 6, 1996
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. T K S DINAKARAN	July 22, 1996
DEPUTY COMMISSIONER OF SALES TAX Vs. NARAYANA BHAT B G	March 12, 1996
DEPUTY COMMISSIONER OF SALES TAX Vs. STANLEY PAULOSE	April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX Vs. GRASIM INDUSTRIES LTD	April 9, 1996
DEPUTY COMMISSIONER OF SALES TAX (LAW) Vs. PARAKKAT JEWELLERS	August 9, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. N P C JEWELLERY	March 15, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MADRAS RUBBER FACTORY LIMITED	April 3, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CALCUTTA CHEMICALS COMPANY LTD	April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THOMAS VARGHESE	April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KURIAN JOSEPH AND P J STEPHEN	April 10, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JOSEPH MAW AND SONS	April 11, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CANNANORE VIDEO CENTRE	July 25, 1996
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MALABAR PRODUCE AGENCY	September 26, 1996
DEPUTY SUPERINTENDENT OF POLICE C B I ERNAKULAM Vs. NABEESA	August 14, 1996
DEVAKI Vs. KAVERI AMMA	January 12, 1996
DEVASSYKUTTY Vs. STATE OF KERALA	February 15, 1996
DEVAYANI Vs. PULICKAPARAMBIL HAMSA HAJI	January 22, 1996
DEVEE MOTORS Vs. STATE OF KERALA	September 12, 1996
DIRECTOR OF INDUSTRIES Vs. SREEDHARAN	July 5, 1996
DOMINIC Vs. KOTTAYAM MUNICIPALITY	December 13, 1996
DR. DAIZY PHILIP Vs. THE STATE OF KERALA	October 27, 1996
DR. THOMAS VARGHESE Vs. STATE OF KERALA	March 12, 1996
DUSHRA FIBRE INDUSTRIES Vs. STATE OF KERALA	September 23, 1996
DY COMMR OF SALES TAX Vs. ABDULLA HAJI	August 8, 1996
E S I CORPORATION Vs. RADHAS PRINTERS	April 9, 1996
E S I CORPORATION Vs. VATTIYOORKAVU H W CO-OPERATIVE SOCIETY	December 16, 1996
E.M. JOSEPH KUNJI Vs. LT. COL.N.D. JOY	January 19, 1996
EAPEN SAMUEL Vs. STATE OF KERALA	June 25, 1996
EASWARA IYER Vs. VELLA MUTHAN	June 1, 1996
EDAVELITHARA RICE AND OIL MILLS Vs. STATE OF KERALA	June 10, 1996
EJMAN Vs. KASARAGOD MUNICIPALITY	August 23, 1996
ELGI EQUIPMENTS LTD Vs. STATE OF KERALA	November 6, 1996
ELIZABETH VARGHESE Vs. TAX RECOVERY OFFICER	February 27, 1996
ELOOR CONSTRUCTIONS Vs. COMMISSIONER OF INCOME TAX	June 24, 1996
ELSY THOMAS Vs. CONTROLLER OF ESTATE DUTY	September 10, 1996
EMERALD VALLEY ESTATES LTD Vs. STATE OF KERALA	April 11, 1996
ERNAKULAM DISTRICT PRIVATE BUS OPERATORS ASSN Vs. R. T. A	January 25, 1996
ESI CORPORATION Vs. POULOSE	July 12, 1996
FEROZ KHAN Vs. PSC	September 19, 1996
FLAG OFFICER COMMANDING IN CHIEF SOUTHERN NAVAL COMMAND KOCHI AND Vs. TIJU VARGHESE	August 21, 1996
G. MATHAI Vs. MANGALAM PUBLICATIONS INDIA (P) LTD.	December 18, 1996
G. RADHAKRISHNAN Vs. UNION OF INDIA	October 25, 1996
G. SANTHANA KRISHNAN Vs. UNION OF INDIA	November 22, 1996
G. SUGUNAN Vs. STATE OF KERALA AND OTHERS.	April 12, 1996
GEEVARGHESE Vs. STATE	June 20, 1996
GEORGE ABRAHAM Vs. ASSISTANT REGISTRAR OF CO OP SOC	January 19, 1996
GEORGE P.P. Vs. JOY PAUL	June 5, 1996
GEORGE THOMAS Vs. STATE OF KERALA	September 24, 1996
GIBSON Vs. STATE OF KERALA	November 13, 1996
GIOVANOLA BINNY IN LIQUIDATION Vs. STATE	April 3, 1996
GIRIJA DEVI Vs. KERALA KALAMANDALAM	December 10, 1996
GOPALAKRISHNAN Vs. STATE OF KERALA	January 25, 1996
GOPI Vs. RAJALAKSHMI	June 13, 1996
GOPINATHAN Vs. COMMISSIONER OF WEALTH TAX COCHIN	February 23, 1996
GOPINATHAN V P DR Vs. COMMISSIONER OF WEALTH TAX	February 23, 1996
GOVINDAN KUTTY Vs. SOUTH MALABAR GRAMIN BANK	October 1, 1996
GOVINDANKUTTY Vs. STATE OF KERALA	October 16, 1996
GRACE COLLIS Vs. COMMISSIONER OF INCOME TAX	June 3, 1996
GULAM GASOOL Vs. JOSEPH	March 27, 1996
HABEEB Vs. STATE OF KERALA	August 8, 1996
HAJI P. ABDUL RAHIMAN Vs. K. P. NARAYANAN	November 28, 1996
HARILAL Vs. STATE OF KERALA	January 25, 1996
HARIPRASAD Vs. S I OF POLICE TIRUR	June 25, 1996
HARISCHANDRA Vs. S K MOHAMMED	March 28, 1996
HASSAN Vs. CORPORATION OF CALICUT	September 19, 1996
HIGH RANGE BREWERIES LTD Vs. ASSISTANT COMMISSIONER	February 27, 1996
HINDUSTAN HARDWARES Vs. STATE OF KERALA	March 11, 1996
HOTEL AND ALLIED TRADERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	February 15, 1996
HUSSAIN Vs. KERALA WATER AUTHORITY	June 27, 1996
INDIAN OIL CORPORATION LTD Vs. STATE OF KERALA	April 3, 1996
INSTITUTE OF SOCIAL WELFARE Vs. STATE	March 5, 1996
INSTITUTE OF SOCIAL WELFARE Vs. STATE OF KERALA	March 15, 1996
IRSHAD MOHAMMED ALI Vs. STATE OF KERALA	October 18, 1996
J WILLIAM JOHN ALIAS GANDEEVAN Vs. CHAIRMAN RAILWAY BOARD NEW DELHI	April 3, 1996
JACOB CHERIAN Vs. CONTROLLER OF ESTATE DUTY	April 2, 1996
JACOB JOHN Vs. SECRETARY TO GOVERNMENT	July 24, 1996
JACOB THARAKAN Vs. STATE OF KERALA	February 27, 1996
JAIN TRADING CO Vs. STATE OF KERALA	June 21, 1996
JAIRAJ A P Vs. CHIEF CONSERVATOR OF FORESTS WILDLIFE THIRUVANANTHAPURAM	February 7, 1996
JAMES JESUDAS Vs. MALABAR CEMENTS LTD	April 1, 1996
JANAKI THANKAMMA Vs. KAMALAKSHY SUMANGALA	November 15, 1996
JANARDHANAN Vs. CHANDRAMATHY	July 22, 1996
JASEENTHA JOSEPH Vs. LOUIS NEEKLAUSE CHEPPALLIL ST JOSEPH HOUSE PATATHANAM WARD	July 16, 1996
JAY TRADING CORPORATION Vs. STATE OF KERALA	March 29, 1996
JAYALAKSHMI Vs. ANIL KUMAR	February 2, 1996
JAYAPALAN Vs. KERALA FINANCIAL CORPORATION	December 3, 1996
JOE JOSEPH Vs. K. C. MOIDEEN	March 19, 1996
JOHN Vs. JOINT REGISTRAR OF CO OP SOCIETIES	February 22, 1996
JOHN Vs. JOINT REGISTRAR OF CO OP SOC	January 1, 1996
JOHN Vs. STATE	May 31, 1996
JOHN J CHACKOLA Vs. CONTROLLER OF ESTATE DUTY	March 29, 1996
JOHN N T Vs. COMMISSIONER OF INCOME TAX	September 30, 1996
JOHNSON Vs. STATE OF KERALA	October 25, 1996
JOMON PUTHEN PURACKAL Vs. UNION OF INDIA	August 20, 1996
JOSE KURUVINAKUNNEL Vs. A T JOSE	December 6, 1996
JOSE THENGUMPILLIL Vs. SECRETARY PERUVANTHANAM SERVICE CO OPERATIVE BANK LIMITED	October 11, 1996
JOSEPH Vs. SARA THOMAS	July 22, 1996
JOSEPH Vs. DISTRICT MAGISTRATE	July 26, 1996
JOSEPH Vs. STATE OF KERALA	January 18, 1996
JOSEPH ALIAS JOSE Vs. STATE OF KERALA	February 8, 1996
JOSEPH J CHAKOLA Vs. COMMISSIONER OF WEALTH TAX	August 7, 1996
JOSEPH KURUVILLA Vs. COMMISSIONER OF INCOME TAX	October 24, 1996
JOSEPH THOMAS Vs. STATE OF KERALA	October 22, 1996
JOY S O IMMATTY CHAKKUNNY Vs. USHA	January 11, 1996
JYOTHI ENTERPRISES Vs. STATE OF KERALA	April 1, 1996
JYOTHI JEWELLERY Vs. STATE OF KERALA	September 26, 1996
JYOTHISH KUMAR Vs. STATE OF KERALA	July 11, 1996
K AMBILI Vs. DEPUTY DIRECTOR OF PANCHAYATHS	July 31, 1996
K ANIL KUMAR Vs. STATE OF KERALA	January 12, 1996
K C RAVINDRAN PILLAI ADVOCATE Vs. UNION OF INDIA	October 23, 1996
K G PAPPACHAN Vs. STATE OF KERALA	October 29, 1996
K I PHILIP Vs. STATE OF KERALA	July 12, 1996
K KADEEJA Vs. STATE OF KERALA	January 12, 1996
K M MOHAMMED ABDUL KHADER Vs. COMMISSIONER OF INCOME TAX	June 27, 1996
K M ULAHANNAN Vs. LABOUR COURT	June 6, 1996
K P S C RESERVE CONDUCTORS RANK HOLDERS ASSN AND Vs. STATE	February 23, 1996
K S E B Vs. C S COMPANY	August 2, 1996
K S R T C Vs. VAMADEVAN NAIR	March 18, 1996
K SREEDHARAN AND COMPANY Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 13, 1996
K V VIJAYAKUMAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES	January 5, 1996
K YASHODA Vs. STATE OF KERALA	December 16, 1996
K. BHASKARAN Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD	October 10, 1996
K. R. S. PANICKER Vs. SYNDICATE BANK	December 10, 1996
K. RAJAMOHAN Vs. KERALA AGRL. UNIVERSITY	November 14, 1996
K.P.S.C. Vs. ARUNA R.	November 7, 1996
KADIMUK ISLAM JAMAYATH Vs. ASSOO	December 20, 1996
KALISTUS Vs. STATE OF KERALA	January 23, 1996
KALPETTA ESTATES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 29, 1996
KALPETTA ESTATES LIMITED Vs. STATE OF KERALA	November 5, 1996
KAMATCHI Vs. G. P. JAIPRAKASH	August 6, 1996
KANAKKARI SERVICE CO OP BANK LTD Vs. DY LABOUR COMMR	March 20, 1996
KANAMBABAKAL EDAKATTU RAYIINKUTTY Vs. ETTUVEETIL ASAMBI	January 1, 1996
KANARAN NAIR Vs. STATE OF KERALA	June 17, 1996
KANDANKUTTY Vs. STATE OF KERALA	February 9, 1996
KAR MOBILES LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 1996
KARSHAKA UNION Vs. BAHULEYAN	July 5, 1996
KARUNAGAPPALLY GRAMA PANCHAYAT Vs. STATE OF KERALA	February 6, 1996
KAVERI AMMA Vs. DEVAKI	June 11, 1996
KAVERI MEAT EXPORT COMPANY LIMITED COCHIN Vs. KERALA FINANCIAL CORPORATION THIRUVANANTHAPURAM	March 1, 1996
KERALA AGRICULTURAL UNIVERSITY Vs. GOPINATHAN UNNITHAN	January 31, 1996
KERALA CHEMICALS AND PROTEINS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 5, 1996
KERALA FISHERIES CORPORATION Vs. P S JOHN	April 10, 1996
KERALA INDUSTRIAL POLYMERS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 15, 1996
KERALA LIQUOR CORPORATION Vs. COMMISSIONER OF INCOME TAX	March 4, 1996
KERALA PRODUCE AND EXPORT COMPANY Vs. STATE OF KERALA	October 1, 1996
KERALA PUBLIC SERVICE COMMISSION Vs. MALINI	July 4, 1996
KERALA STATE CO OPERATIVE CONSUMERS FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	March 5, 1996
KERALA STATE CO-OP E FRONT Vs. CHANDRAMATHI AMMA	March 11, 1996
KERALA STATE ELECTRICITY BOARD Vs. T T P KAYO	January 5, 1996
KERALA STATE ELECTRICITY BOARD Vs. CHIEF CONSERVATOR OF FORESTS VAZHUTHACUD TRIVANDRUM	June 27, 1996
KERALA STATE H AND PD CORPN. AND ASSOCIATION Vs. AGRICULTURAL PRODUCTION COMMR	January 25, 1996
KERALA STATE H W CO OPERATIVE SOCIETY LTD Vs. VADAKKE MADOM BHAHMASWOM	February 1, 1996
KERALA UNIVERSITY Vs. SUNNY	August 7, 1996
KHADERS INTERNATIONAL CONSTRUCTION LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	June 28, 1996
KHADERS INTERNATIONAL CONSTRUCTIONS LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2	August 5, 1996
KHAN TRADING CO Vs. DEPUTY COMMISSIONER AGRL INCOME-TAX AND SALES TAX	January 11, 1996
KISHORE RUBBER AND CHEMICALS Vs. STATE OF KERALA	October 3, 1996
KODOOR ENGINEERING (P) LTD Vs. STATE OF KERALA	October 29, 1996
KODUNGALOOR MUNICIPAL COUNCIL Vs. STATE OF KERALA	October 10, 1996
KOHNAN GOPALAN Vs. PADMINI	June 24, 1996
KOMAL Vs. MANI	January 17, 1996
KOMALA BHAVAN Vs. STATE OF KERALA	September 30, 1996
KRISHNAMOORTHY Vs. KHALEEL RAHMAN	August 9, 1996
KRISHNAN Vs. STATE	February 7, 1996
KRISHNAN KAKKANTH Vs. GOVERNMENT OF KERALA	February 7, 1996
KRISHNAN NAIR Vs. STATE OF KERALA	July 1, 1996
KRISHNANKUTTY NAIR Vs. ACCOMMODATION CONTROLLER	July 11, 1996
KRISHNASWAMI PILLAI Vs. LAKSHMANAN PILLAI	November 27, 1996
KUNHALIUMMA Vs. RABIUMMA	December 20, 1996
KUNHAMMA Vs. ROSAKKUTTY	November 13, 1996
KUNHIMMU HAJI Vs. STATE OF KERALA	September 23, 1996
KUNHUNNI ALIAS CHAMI Vs. STATE OF KERALA	January 16, 1996
KUNJAPPAN Vs. COCHIN PORT TRUST	June 3, 1996
KUNNAPPADI KALLIANI Vs. LEKHARAJ	June 11, 1996
KUNNATH CHANDRAN Vs. STATE	November 26, 1996
KUNNIYIL HASSAN AND OTHERS ETC. Vs. SECRETARY, CORPORATION OF CALICUT AND OTHERS	September 19, 1996
KURIAKO Vs. BABY	July 31, 1996
KURIAKO Vs. BABY	July 23, 1996
KURIAKOSE Vs. STATE	October 10, 1996
KURIEN Vs. REGISTRAR OF CO OPERATIVE SOC	March 7, 1996
KURUVILLA Vs. STATE	February 1, 1996
KURUVILLA Vs. SIVARAMA FILIAL	June 28, 1996
L AMBIKA AMMA Vs. COMMISSIONER OF INCOME TAX	July 1, 1996
L PRABHAKARA PRABHU Vs. CANARA BANK	March 12, 1996
LEELA Vs. STATE	June 10, 1996
LEELA Vs. PUSHPAM	July 5, 1996
LEELAKRISHNAN Vs. COCHIN UNIVERSITY	October 28, 1996
LILLY KURIAN Vs. UNIVERSITY APPELLATE TRIBUNAL	December 19, 1996
M A MAMMOO DECD Vs. DEPUTY CAIT ST	September 5, 1996
M D CO-OPERATIVE SUGARS LTD Vs. SECRETARY PALGHAT DISTRICT PROGRESSIVE SUGAR	August 13, 1996
M GOPAKUMAR Vs. STATE OF KERALA	March 26, 1996
M K ISSAC CHANDY Vs. STATE	January 24, 1996
M K PAUL Vs. STATE OF KERALA	June 25, 1996
M K PAULOSE Vs. COCHIN REFINERIES LTD	September 22, 1996
M K SASIDHARAN ADVOCATE SUPREME COURT AND PRESIDENT Vs. HONBLE CHIEF JUSTICE OF INDIA SUPREME COURT OF INDIA	July 15, 1996
M P MARIUMMA Vs. STATE OF KERALA	December 13, 1996
M RAMACHANDRAN Vs. STATE OF KERALA	February 2, 1996
M S RAJA MOHAMMED Vs. STATE OF KERALA	February 28, 1996
M/S. SANIYA FISHES AND FEEDS PVT. LTD Vs. ACCOUNTS OFFICER	June 3, 1996
MADHAVI @ NARAYANI Vs. SAVITHRI	January 29, 1996
MAESTRO COOLING TOWERS Vs. STATE OF KERALA	March 18, 1996
MAHIM K Vs. COMMISSIONER OF INCOME TAX	September 9, 1996
MAJEED Vs. STATE OF KERALA	November 21, 1996
MALABAR AGRICULTURAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 9, 1996
MALABAR WIRES AND ALLIED PRODUCTS Vs. DEPUTY LABOUR COMMISSIONER	November 27, 1996
MALAYALAM PLANTATIONS LIMITED Vs. AGRI ITAT	January 18, 1996
MANARKATTU BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 19, 1996
MANI M N Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	April 1, 1996
MANJAPRA GRAMA PANCHAYAT Vs. STATE OF KERALA	August 8, 1996
MANOHARAN Vs. R T A ERNAKULAM	July 26, 1996
MANU VISION Vs. SREE NARAYANA COLLEGE	April 12, 1996
MANUEL P M Vs. INCOME TAX OFFICER	June 14, 1996
MARBLES INDIA Vs. STATE OF KERALA	August 16, 1996
MARIKAR AND CO LTD Vs. STATE OF KERALA	July 3, 1996
MARY BEENA JOHN Vs. ADDL DIST COURT	August 6, 1996
MARY CHERIAN DECD Vs. CONTROLLER OF ESTATE DUTY	October 24, 1996
MARY KOSHY DR Vs. COMMISSIONER OF WEALTH TAX	September 6, 1996
MARYKUTTY JOSEPH Vs. STATE OF KERALA	February 13, 1996
MATHEW Vs. D F O	October 18, 1996
MATHEW Vs. STATE OF KERALA	July 23, 1996
MAW JACOB Vs. STATE OF KERALA	October 29, 1996
MEETHIAN Vs. POULOSE	August 12, 1996
MERCANTILE AND MARINE SERVICES Vs. COMMISSIONER OF INCOME TAX	September 11, 1996
MICHAEL JOSEPH AND COMPANY Vs. COMMISSIONER OF INCOME TAX	July 4, 1996
MINI SREEDHARAN NAIR Vs. VALSALAKUMARI	October 17, 1996
MINIMOL JOSEPH Vs. JOSE POONOLY	June 14, 1996
MOHAMMAD BABU SAIT E Vs. CONTROLLER OF ESTATE DUTY	March 27, 1996
MOHAMMAD K S Vs. COMMISSIONER OF INCOME TAX	August 1, 1996
MOHAMMED Vs. ABDULLA	August 19, 1996
MOHAMMED Vs. AVARANKUTTY HAJI	February 23, 1996
MOHAMMED BASHEER Vs. STATE OF KERALA	September 5, 1996
MOHAMMEDKUTTY Vs. MAMMUKUTTY	August 21, 1996
MOHAMMEDKUTTY Vs. FOOD INSPECTOR	August 12, 1996
MOHANAN Vs. DISTRICT COLLECTOR	September 13, 1996
MOHANAN K Vs. STATE OF KERALA	December 18, 1996
MOHANKUMAR Vs. DY LABOUR COMMISSIONER	March 22, 1996
MOOSA A M Vs. COMMISSIONER OF WEALTH TAX	June 14, 1996
MOOSA A M BHARATH SEA FOODS Vs. COMMISSIONER OF INCOME TAX	May 29, 1996
MOOSAKOYA Vs. STATE OF KERALA	September 2, 1996
MUKKATTUKARA CATHOLIC CO LTD Vs. THOMAS	August 23, 1996
MURALEEDHARAN Vs. DISTRICT COLLECTOR	April 9, 1996
MUTHOOTTU CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	June 18, 1996
MUTTAM OIL AND FLOUR MILLS Vs. STATE OF KERALA	November 6, 1996
N G TELLUS GEORGE Vs. ADDITIONAL SALES TAX OFFICER	July 26, 1996
N J MATHEW LATE Vs. COMMISSIONER OF WEALTH TAX	August 6, 1996
N P BALAKRISHNAN Vs. P M R MARIYUMMA	December 17, 1996
N SUDARSANAN Vs. STATE OF KERALA	August 9, 1996
N. KRISHNAN, Vs. THE JOINT REGISTRAR OF CO	October 24, 1996
N. V. GEORGE Vs. I. G. OF POLICE	December 3, 1996
NAMAKKAL SOUTH INDIA TRANSPORTS Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LIMITED	June 13, 1996
NARANI STORES Vs. STATE OF KERALA	February 5, 1996
NARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF WEALTH TAX	October 8, 1996
NARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF INCOME TAX	September 23, 1996
NARAYANA DHARMA SANGHOM TRUST Vs. SWAMI PRAKASANANDA	January 16, 1996
NARAYANAN AND CO Vs. COMMISSIONER OF INCOME TAX	March 14, 1996
NATIONAL INSURANCE CO. LTD Vs. UNNI	September 13, 1996
NATIONAL PAPER AND CHEMICALS Vs. STATE OF KERALA	April 1, 1996
NATURE LOVERS MOVEMENT Vs. STATE OF KERALA	December 3, 1996
NAZAR Vs. STATE	July 5, 1996
NAZEER Vs. RDO	June 5, 1996
NEELA PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX	March 20, 1996
NEELAKANDAKURUP Vs. STATE OF KERALA	November 22, 1996
NEW INDIA ASSURANCE CO LTD Vs. SANTHAMMA	November 29, 1996
O ABDUL REHIMAN KUTTY Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	June 26, 1996
O THOMAS CHILDRENS BENEFIT TRUST Vs. AGRICULTURAL INCOME TAX OFFICER	October 30, 1996
OCEAN LANKA SHIPPING CO PVT LTD Vs. M V JANATE	December 4, 1996
ORIENTAL INSURANCE CO LTD Vs. ABDUL NAZAR P C	November 27, 1996
ORIENTAL INSURANCE CO LTD Vs. MAJEED	October 22, 1996
ORIENTAL INSURANCE CO LTD Vs. USHA	February 6, 1996
ORIENTAL INSURANCE COMPANY LIMITED Vs. SHEELA RATNAN	August 23, 1996
ORIENTAL INSURANCE COMPANY LIMITED ERNAKULAM Vs. MARY PUSHPAM	April 8, 1996
P I JOHN Vs. STATE OF KERALA	March 18, 1996
P K KOYA MOIDEEN Vs. G HARIHARAN	January 11, 1996
P L STELLA Vs. COMMISSIONER OF WEALTH TAX	June 28, 1996
P N DEVARAJAN Vs. RUBBER BOARD	August 2, 1996
P P ANTHAPPAN Vs. COMMISSIONER OF AGRICULTURE INCOME TAX	July 2, 1996
P RAJAN NAIR Vs. KULDIP SINGH	June 21, 1996
P S RAVEENDRANATH Vs. STATE OF KERALA	September 30, 1996
P V ASOORTY Vs. ASST COMMISSIONER EXCISE CANNANORE	January 18, 1996
P VIMALAMMA Vs. STATE OF KERALA	March 11, 1996
P. MAMMADKUTTY Vs. STATE	June 17, 1996
P.A. VIJAYAN Vs. STATE OF KERALA	March 14, 1996
PADMINIKUTTY Vs. D E O OTTAPALAM	February 15, 1996
PALAKKAD DISTRICT CO OP BANK Vs. MOHAMMED KALEEM	January 23, 1996
PANKAJAKSHAN Vs. STATE	March 5, 1996
PARAMESWARAN Vs. VESA	June 21, 1996
PARVATHY ANTHERJANAM Vs. INDIAN BANK ERNAKULAM	January 5, 1996
PAUL Vs. HYDRO POWER CONSTRUCTIONS	January 28, 1996
PAULOSE Vs. COCHIN REFINERIES LTD	August 22, 1996
PAYANI ACHUTHAN Vs. CHAMBALLIKUNDU HARIJAN FISHERIES DEVELOPMENT CO OPERATIVE SOCIETY	March 22, 1996
PEETHAMBARAN Vs. SUPDT OF POLICE	January 15, 1996
PENINSULAR PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 14, 1996
PENINSULAR PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX	November 5, 1996
PEREZHILAN Vs. CEMENT CORPORATION OF INDIA LTD	June 26, 1996
PERIYAR CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	October 8, 1996
PETER Vs. PERAYAM PANCHAYAT	February 1, 1996
PHILOMINA AND OTHERS Vs. STATE OF KERALA AND ANOTHER	February 14, 1996
PLANTATION CORPORATION OF KERALA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	August 21, 1996
POULOSE M P Vs. MARY T KURIAN	March 4, 1996
PRABHAKARAN Vs. DIRECTOR GENERAL, C. I. S. F.	May 31, 1996
PRADEEP Vs. KANDANASSERY PANCHAYAT	July 26, 1996
PRADEEP RATANSHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 26, 1996
PRAKASHAN PILLAI Vs. MARARIKULAM SOUTH PANCHAYAT	January 24, 1996
PRATAPACHANDRAN NAIR Vs. STATE OF KERALA	September 10, 1996
PRESANNAKUMAR Vs. STATE OF KERALA	July 8, 1996
PRESIDENT KANAKKARI SERVICE CO-OP BANK Vs. DY LABOUR COMMISSIONER	March 20, 1996
PRINCIPAL SREE NARAYANA COLLEGE Vs. VICE CHANCELLOR UNIVERSITY OF KERALA	March 18, 1996
PROVIDENCE ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 8, 1996
PROVIDENCE ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	March 8, 1996
PULLUR PERIYA PANCHAYAT Vs. KARTHIYAYINI	November 5, 1996
PUNJAB AND SIND BANK Vs. FENNER (INDIA) LTD.	November 14, 1996
PURUSHOTHAMAN Vs. REGISTRAR	April 16, 1996
PUSHPAVALLY Vs. STATE	June 13, 1996
R GOPI Vs. STATE OF KERALA	July 18, 1996
R P GOVINDAN SONS Vs. INTELLIGENCE OFFICER AGRL I T AND S T	February 29, 1996
RAGHAVAN Vs. JOINT REGISTRAR	September 2, 1996
RAGHAVAN Vs. BALAMOHAN	December 13, 1996
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. STATE OF KERALA	January 18, 1996
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 19, 1996
RAJALAKSHMI AMMA Vs. STATE OF KERALA	January 23, 1996
RAJAMOHAN Vs. STATE OF KERALA	August 9, 1996
RAJAN T K Vs. LABOUR COURT	June 17, 1996
RAJASEKHARAN PILLAI Vs. STATE	May 29, 1996
RAJENDRAN Vs. UNION OF INDIA	July 19, 1996
RAJESWAR K. Vs. VIJAYA RAGHAVAN C. G.	March 26, 1996
RAMACHANDRAN Vs. TAHSILDAR	December 10, 1996
RAMACHANDRAN NAIR Vs. UNION OF INDIA	March 4, 1996
RAMACHANDRAN PILLAI A S Vs. STATE OF KERALA	August 6, 1996
RAMAN UNNI Vs. STATE OF KERALA	November 1, 1996
RAMESAN G Vs. COMMISSIONER OF GIFT TAX	September 24, 1996
RAMLA HARIS Vs. STATE OF KERALA	March 15, 1996
RANGANATHAN K. D. Vs. COCHIN PORT TRUST	November 7, 1996
RASHMI GEORGE Vs. STATE OF KERALA	August 21, 1996
RAVINDRAN NAIR Vs. STATE OF KERALA	February 27, 1996
RAVINDRAN PIIIAI Vs. UNION OF INDIA	October 23, 1996
RAVINDRANATHA PILLAI Vs. DIRECTOR OF PUBLIC INSTRUCTION	September 24, 1996
REGIONAL DIRECTOR E S I CO TRICHUR Vs. SECRETARY VATTIYOORKARU HANDLOOM WEAVERS	December 16, 1996
REGIONAL DIRECTOR E S I CORPORATION Vs. T V POULOSE	July 12, 1996
REHMATH K E Vs. COMMISSIONER OF INCOME TAX	December 16, 1996
RELLY SUSAN MATHEW Vs. CONTROLLER OF ENTRANCE EXAMINATIONS TRIVANDRUM	December 13, 1996
REMADEVI Vs. JANAKIAMMA	February 15, 1996
REMANY Vs. HIGH COURT OF KERALA	July 10, 1996
RESHMA FINANCE CORPORATION MADRAS Vs. DIVISIONAL FOREST OFFICER NILAMBUR	February 1, 1996
ROHINI PANICKER Vs. ADDL SALES TAX OFFICER	October 18, 1996
ROSAMMA GEORGE Vs. STATE	June 27, 1996
ROY JACOB Vs. STATE OF KERALA	October 3, 1996
S GOMATHY Vs. STATE OF KERALA	April 3, 1996
S M PURTADO AND Vs. DEPUTY S P C B I COCHIN AND	May 27, 1996
S PATHROSE Vs. STATE OF KERALA	June 27, 1996
S SUDHAKARAN Vs. A K FRANCIS	June 12, 1996
S. GIRIDHAR SHENOY Vs. STATE OF KERALA	November 4, 1996
SADANANDAN NAIR Vs. CENTRAL BANK OF INDIA	November 4, 1996
SADANANDAN V. T. Vs. STATE BANK OF TRAVANCORE	June 26, 1996
SAGAR DYE-CHEM Vs. STATE OF KERALA	October 3, 1996
SAI LAKSHMINARAYANAN H Vs. COMMISSIONER OF GIFT TAX	July 16, 1996
SAINABA Vs. STATE	February 6, 1996
SAJANI Vs. CONTROLLER OF ESTATE DUTY	August 7, 1996
SAJEESH BABU Vs. STATE	August 7, 1996
SALEESH BABU Vs. DEEPA	January 10, 1996
SALES AND AGENCIES Vs. PLANTATION CORPORATION OF KERALA	March 1, 1996
SALIM MUHAMMED NAZIR Vs. STATE OF KERALA	November 26, 1996
SANKAR SINGH Vs. HOSDRUG HOUSING CO OP SOCIETY LTD	June 7, 1996
SANKU Vs. R D O ALLEPPEY	March 1, 1996
SANTHA JEWELLERY Vs. STATE OF KERALA	January 29, 1996
SANTHOSH ELECTRICALS Vs. INCOME TAX OFFICER	December 12, 1996
SANTHOSH KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	August 7, 1996
SARALA DEVI K Vs. COMMISSIONER OF INCOME TAX	February 29, 1996
SARALAMMA Vs. STATE	March 1, 1996
SARASWATHI AMMA Vs. SANKARA PILLAI	February 5, 1996
SAROJINI Vs. PRASANNAN	September 27, 1996
SASEENDRAN NAIR Vs. GENERAL MANAGER	May 31, 1996
SATHI Vs. STATE OF KERALA	August 20, 1996
SATHYAN S. Vs. SUNILA SUDHAKAR	December 18, 1996
SATHYAVAN KOTTARAKKARA Vs. STATE OF KERALA	November 8, 1996
SEEMATTI TRUST Vs. COMMISSIONER OF INCOME TAX	June 7, 1996
SEETHAMANIYAN Vs. STATE OF KERALA	January 25, 1996
SHAJI C VARKEY Vs. ASSISTANT COMMISSIONER	September 5, 1996
SHAJUL HAMEED Vs. MOHAMMED HABIBULLAH	July 4, 1996
SHARAFUDEEN Vs. REGISTRAR UNIVERSITY OF KERALA	December 13, 1996
SHEREEFF BABU Vs. S I OF POLICE	June 24, 1996
SHERIFA RUBBER INDUSTRIES Vs. STATE OF KERALA	September 30, 1996
SHIBU Vs. RAMASIS SHAW	October 31, 1996
SIDHARTHAN Vs. PRAVEENA CHANDRAN	October 8, 1996
SIMON S O THARAKAN DEVASSY Vs. STATE OF KERALA	February 16, 1996
SINI Vs. B SURESH JYOTHI	January 4, 1996
SIVAN PILLAI Vs. OMANA AMMA	October 11, 1996
SIVAPALAN Vs. R T O KOLLAM	August 1, 1996
SKARIA JOSEPH Vs. ELIYAMMA JOSEPH	June 14, 1996
SNEHA SREENIVASAN Vs. STATE OF KERALA	July 22, 1996
SOMANATHA PANICKER Vs. STATE OF KERALA	December 19, 1996
SOURN METAL ROLLING MILLS P LTD Vs. STATE OF KERALA	September 27, 1996
SOUTH INDIA WIRE ROPES LTD. Vs. STATE OF KERALA	October 4, 1996
SOUTH INDIAN BANK LTD Vs. ANTONY VARKEY	July 24, 1996
SOUTHERN NAVAL COMMAND CIVIL EMPLOYEES Vs. FLAG OFFICER COMMANDING IN CHIEF	November 26, 1996
SOUTHERN VENEERS AND WOOD WORKS LTD Vs. STATE OF KERALA	March 27, 1996
SPENCER AND CO LTD Vs. DEPUTY LABOUR COMMISSIONER	August 23, 1996
SREE SANKARACHARYA UNIVERSITY OF SANSKRIT Vs. STATE	July 18, 1996
SREEKANTA BHASI Vs. UNIVERSITY OF KERALA	March 22, 1996
SREEKUMARAN Vs. STATE OF KERALA	January 16, 1996
SREENARAYANA CHANDRIKA TRUST Vs. COMMISSIONER OF INCOME TAX	May 29, 1996
SRI VIDYADHIRAJA MEMORIAL MODEL HIGH SCHOOL Vs. STATE OF KERALA	October 29, 1996
ST SLEEBA STORES Vs. STATE OF KERALA	September 30, 1996
STANDARD TREADS PVT. LTD. Vs. COLLECTOR OF CENTRAL EXCISE	February 8, 1996
STATE BANK OF TRAVANCORE Vs. RADHAKRISHNAN	April 1, 1996
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX	January 22, 1996
STATE OF KERALA Vs. E A CHERIYAN KUNJU	June 5, 1996
STATE OF KERALA Vs. MOHAMMED HASSAN	March 20, 1996
STATE OF KERALA Vs. MOHAMMEDALI HAJI	March 19, 1996
STATE OF KERALA Vs. KERALA AGRICULTURAL UNIVERSITY	March 4, 1996
STATE OF KERALA Vs. MYTHEEN PILLAI MUHAMMED KANNU	March 14, 1996
STATE OF KERALA Vs. P NALLATHAMPI THERA	August 13, 1996
STATE OF KERALA Vs. ITTIACHAN	June 28, 1996
STATE OF KERALA Vs. PEEKAY ENTERPRISES	December 4, 1996
STATE OF KERALA Vs. MEGA TRADERS	December 4, 1996
STATE OF KERALA Vs. JANAKI KUNJAMMA	November 12, 1996
STATE OF KERALA Vs. P.R. GOPINATHAN NAIR	July 15, 1996
SUBHADRA Vs. STATE OF KERALA	March 28, 1996
SUBRAMANIAN Vs. GURUVAYOOR DEVASWOM	November 5, 1996
SUBRAMONIAN V. AND OTHERS Vs. SECRETARY, BOARD OF REVENUE (L.R.) TRIVANDRUM AND OTHERS	June 12, 1996
SUDARSANAN Vs. STATE OF KERALA	October 8, 1996
SUDARSANAN Vs. STATE	December 4, 1996
SUGUNAN Vs. STATE OF KERALA	June 11, 1996
SUHARA Vs. ABDUL SHUKKUR	October 10, 1996
SUKHALAL Vs. MUNSIFF CHERTHALLA	December 10, 1996
SUKUMARA PILLAI Vs. VASU PILLAI	August 22, 1996
SULAIKHA BEEVI Vs. K C MATHEW	December 9, 1996
SUMATHY Vs. RAGHAVAN	November 7, 1996
SUNDARESWARAN N Vs. COMMISSIONER OF INCOME TAX	June 4, 1996
SUNITHA DIESEL SALES AND SERVICES Vs. STATE OF KERALA	March 27, 1996
SUNNY Vs. KERALA WATER AUTHORITY	February 28, 1996
SUNNY KURIAKOSE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	February 7, 1996
SUNNY MARKOSE Vs. STATE OF KERALA	February 9, 1996
SUNNY MARKOSE Vs. STATE OF KERALA	March 14, 1996
SWARNALATHA Vs. CHANDRAMOHAN	March 14, 1996
T Vs. STATE OF KERALA	February 19, 1996
T ABRAHAM Vs. TELECOM DISTRICT MANAGER KOLLAM	June 20, 1996
T D DAVIS Vs. STATE OF KERALA	October 31, 1996
T G NANDAKUMAR Vs. ARBITRATOR DEPUTY REGISTRAR DIRECTORATE OR INDUSTRIES AND COMMITTEE	July 9, 1996
T K RADHAMANI Vs. JOINT REGIONAL TRANSPORT OFFICER MATTANCHERRY	July 22, 1996
T M MOIDU Vs. STATE OF KERALA	February 27, 1996
T V BALAN Vs. UNIVERSITY OF CALICUT	April 12, 1996
T V R FUND KARAMANA Vs. INSPECTING ASSISTANT COMMISSIONER	May 31, 1996
T. ABDUL MAJEED Vs. COMMISSIONER OF INCOME TAX	March 24, 1996
TAJUDIN Vs. DISTRICT COLLECTOR KANNUR	August 2, 1996
TEEKOY RUBBERS INDIA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	January 19, 1996
THALHATH Vs. KUTHUPARAMBA MUNICIPALITY	September 30, 1996
THAMARAPPALLY BROS Vs. STATE OF KERALA	June 11, 1996
THANKAM R PILLAI Vs. ARBITRATOR	January 18, 1996
THE SECRETARY, N.S.S. COLLEGE Vs. THE CALICUT UNIVERSITY APPELLATE TRIBUNAL AND OTHERS	December 11, 1996
THENGACKAL ESTATE Vs. REETHAMMAL	March 5, 1996
THIRUVANCHUR RADHAKRISHNAN Vs. STATE OF KERALA	August 14, 1996
THOMAS Vs. VARGHESE PAUL	August 16, 1996
THOMAS GEORGE Vs. SOUDAMINI MANAKKAL	October 8, 1996
THOMAS K C Vs. REGIONAL DIRECTOR ESI CORPORATION	September 11, 1996
THOMAS VARGHESE Vs. STATE OF KERALA	July 12, 1996
THULASIDAS C. K. Vs. STATE OF KERALA	December 4, 1996
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 17, 1996
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	June 21, 1996
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX	April 10, 1996
TRAVANCORE PLYWOOD INDUSTRIES LTD Vs. REGIONAL JOINT LABOUR COMMISSIONER	January 19, 1996
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 24, 1996
TRAVANCORE TITANIUM PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 5, 1996
TRESA V. FERNANDEZ Vs. UNIVERSITY OF KERALA	November 25, 1996
TROPICAL PLANTATIONS LIMITED Vs. STATE OF KERALA	November 8, 1996
UNION OF INDIA Vs. ANDREW	January 5, 1996
UNION OF INDIA Vs. S J PANDIT	July 9, 1996
UNION OF INDIA Vs. SHAMSUDEEN BABU	December 12, 1996
UNITED CATALYSTS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX	December 9, 1996
UNITED INDIA INSURANCE CO LTD Vs. PHILO	February 1, 1996
UNIVERSITY OF KERALA Vs. ALEX SAJI	November 26, 1996
UNNIKRISHNAN Vs. D E O PALAKKAD	February 29, 1996
UNNIKRISHNAN C Vs. COMMISSIONER OF INCOME TAX	September 25, 1996
UNNIKRISHNAN NAMBIAR Vs. GOVERNMENT OF KERALA	October 16, 1996
USHA Vs. FOOD CORPORATION OF INDIA	December 6, 1996
USHA KUMARI Vs. STATE OF KERALA	October 16, 1996
V GOPALAKRISHNAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 17, 1996
V M AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX	July 22, 1996
V M PAUL Vs. STATE OF KERALA	September 26, 1996
V P PRASEETHAN Vs. T P SIVARAMA KRISHNAN	January 8, 1996
V R PRABHAKARAN NAIR Vs. COMMISSIONER OF INCOME TAX	June 6, 1996
V R PRASAD Vs. STATE OF KERALA	October 24, 1996
V S ACHUTHANANDAN Vs. STATE OF KERALA	May 27, 1996
V S GEETHA Vs. A ALIYARKUNJU	June 28, 1996
V S HAMSA Vs. DIRECTOR GENERAL BORDER SECURITY FORCE	November 6, 1996
V V AGENCIES Vs. STATE OF KERALA	August 6, 1996
V. K. JAYALAKSHMI Vs. STATE OF KERALA	November 28, 1996
V.K. KRISHNAN Vs. STATE OF KERALA AND OTHERS	July 1, 1996
V.K. THAMPI Vs. COLLECTOR OF CENTRAL EXCISE	February 1, 1996
V.V. MOIDEEN Vs. KUNNATHUNAD GRAMA PANCHAYAT	November 25, 1996
VADAYATTU JEWELLERY Vs. STATE OF KERALA	March 15, 1996
VAHEED Vs. SIVANKULLY	August 14, 1996
VALOOK RUBBER ESTATE Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX	June 21, 1996
VALSA Vs. STATE OF KERALA	September 18, 1996
VANDANA Vs. STATE OF KERALA	March 1, 1996
VANIAMPARA RUBBER COMPANY LIMITED Vs. STATE OF KERALA	July 16, 1996
VARDHANA TRUST Vs. COMMISSIONER OF INCOME TAX	October 11, 1996
VARGHESE Vs. STATE OF KERALA	July 31, 1996
VARGHESE JOSEPH Vs. STATE OF KERALA	July 12, 1996
VARGHESE MATHEW Vs. STATE OF KERALA	December 19, 1996
VASUDEVAN NAIR Vs. VICE CHANCELLOR	November 25, 1996
VEENUS HARDWARES Vs. STATE OF KERALA	September 2, 1996
VEERAVU P. M. Vs. KUNJU MOIDEEN	March 15, 1996
VELAYUDHAN Vs. ADDL DIST COURT	August 16, 1996
VELAYUDHAN Vs. STATE OF KERALA	July 15, 1996
VENKATARAMANA BHAT K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	February 15, 1996
VENKULAM RUBBERS LIMITED Vs. STATE OF KERALA	March 7, 1996
VENUGOPALAN VENU Vs. STATE OF KERALA	March 15, 1996
VICTORY PRESS P LTD Vs. STATE OF KERALA	January 22, 1996
VIJAYAKUMARAN PILLAI Vs. THANKAPPAN	March 6, 1996
VIJAYAN Vs. FAUZIYA HASSAN	November 27, 1996
VIJAYAN Vs. STATE OF KERALA	October 24, 1996
VILLAGE I. D. CENTRE Vs. KHADI AND VILLAGE I. BOARD	July 25, 1996
VINAYACHANDRAN Vs. STATE OF KERALA	December 9, 1996
VISWAMITHRAN Vs. MANAGER, S. N. COLLEGE	November 7, 1996
VISWANATHA PILLAI Vs. STATE OF KERALA	November 25, 1996
VISWANATHAN Vs. RAMACHANDRAN NAIR	July 26, 1996
YOHANNAN ALIAS PAPPACHAN Vs. STATE OF KERALA	June 26, 1996
ZAINALABDEEN MUSALIAR A M Vs. COMMISSIONER OF INCOME TAX	April 2, 1996

Year 1996 of HIGH COURT OF KERALA

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