|
A KHADER PILLAI Vs. SALES TAX AND AGRICULTURAL INCOME-TAX OFFICER
|
November 17, 1995 |
|
A L VERGHESE S O LONAPOAN Vs. REGISTRAR OF COMPANIES KERALA
|
June 2, 1995 |
|
A M S MANNADIAR Vs. STATE OF KERALA
|
March 7, 1995 |
|
A MAYILSWAMI Vs. STATE OF KERALA
|
July 13, 1995 |
|
A O THOMAS Vs. T K RAMESAN
|
January 13, 1995 |
|
A PAREED PILLAY Vs. SALES TAX OFFICER ALUVA
|
December 21, 1995 |
|
A R KUMBBAT Vs. PEEJAY RUBBER INDUSTRIES LTD
|
July 7, 1995 |
|
A S SREEDEVI Vs. STATE
|
November 16, 1995 |
|
A SAINULABDIN Vs. STATE OF KERALA
|
September 28, 1995 |
|
A V M CATTLE AND POULTRY FEEDS Vs. STATE OF KERALA
|
September 14, 1995 |
|
A V M LTD Vs. SUNIL P SHENOY
|
June 2, 1995 |
|
A.V. GEORGE & CO. LTD. Vs. STATE TRADING CORPORATION OF INDIA
|
July 26, 1995 |
|
ABDUL KABEER & OTHERS Vs. ABOOBACKER
|
February 21, 1995 |
|
ABDUL KARIM Vs. KUNJALI
|
November 15, 1995 |
|
ABDUL LATHEEF Vs. CORPORATION OF COCHIN
|
June 22, 1995 |
|
ABDUL MAJEED Vs. UMMERKUNHI
|
February 10, 1995 |
|
ABDUL REHIMAN Vs. HAMEED HASSAN PERUVAD
|
September 1, 1995 |
|
ABDUL REHMAN ASANARU KUNJU Vs. STATE OF KERALA
|
January 3, 1995 |
|
ABDULLA Vs. SYNDICATE BANK
|
November 27, 1995 |
|
ACCOUNTANT GENERAL Vs. BHASKARAN NAIR
|
August 11, 1995 |
|
ACHANKUNJU Vs. STATE OF KERALA
|
June 20, 1995 |
|
AHMED KOYA Vs. COMPETENT AUTHORITY
|
November 20, 1995 |
|
AJI Vs. STATE OF KERALA
|
January 24, 1995 |
|
ALI Vs. STATE OF KERALA
|
January 13, 1995 |
|
ALI Vs. MUHAMMADALI
|
February 15, 1995 |
|
ALIAKUTTY PAUL Vs. STATE OF KERALA
|
March 22, 1995 |
|
ALLEPPEY DISTRICT CONSUMERS WHOLESALE COOPERATIVE Vs. LABOUR COURT
|
October 13, 1995 |
|
ALOYSIUS Vs. SARADA MURALEEDHARAN
|
September 15, 1995 |
|
ALUVA MUNICIAPALITY Vs. KUNHU MOHAMMED
|
February 20, 1995 |
|
AMMINI E J Vs. UNION OF INDIA SB
|
February 24, 1995 |
|
AMMINI JOSE Vs. GOVT OF KERALA
|
January 6, 1995 |
|
ANANDA ENGINEERING WORKS PVT LTD Vs. KERALA MINERALS AND METALS LTD
|
May 5, 1995 |
|
ANANDA ENGINEERING WORKS PVT LTD Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX OFFICE SPL CIRCLE-III ERNAKULAM
|
April 6, 1995 |
|
ANANDA ENGINEERING WORKS PVT. LTD Vs. KERALA MINERALS & METALS LTD. AND OTHERS
|
April 5, 1995 |
|
ANANTHA PAI Vs. STATE OF KERALA
|
November 3, 1995 |
|
ANJILLATH MOHAMMAD KUNHI Vs. K K ABDUL KAJEED
|
November 27, 1995 |
|
ANTONY Vs. IRINJALAKUDA TOWN CO OPERATIVE BANK LTD
|
November 27, 1995 |
|
ANTONY Vs. THANDIYODE PLANTATIONS PVT LTD
|
July 20, 1995 |
|
ANTONY C.K. Vs. MURALEEDHARAN
|
March 17, 1995 |
|
ARAVIND RAMAKANT MODAWDEKAR Vs. STATE OF KERALA
|
December 11, 1995 |
|
AREEKKATTU MOIDU HAJI Vs. STATE OF KERALA
|
November 3, 1995 |
|
ASANARU KUNJE & OTHERS Vs. STATE
|
January 3, 1995 |
|
ASIAN TECHS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 13, 1995 |
|
ASOKAN Vs. DEPUTY COLLECTOR RR COLLECTORATE ERNAKULAM
|
July 28, 1995 |
|
ASSOCIATED CEMENT COMPANIES LTD Vs. ASSISTANT COMMISSIONER
|
December 11, 1995 |
|
ASSOCIATION OF KERALA GOVERNMENT COLLEGE TEACHERS Vs. STATE OF KERALA
|
March 14, 1995 |
|
ATTAKOYA Vs. N K THANGAL
|
December 5, 1995 |
|
AUGUSTHY JOSE Vs. STATE OF KERALA
|
February 28, 1995 |
|
AYYAPPAN CHELLAPPAN Vs. AYYAPPAN THANKAPPAN
|
March 1, 1995 |
|
B SUNDARESAN Vs. STATE OF KERALA
|
April 18, 1995 |
|
BABU Vs. REMESAN
|
July 26, 1995 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
August 21, 1995 |
|
BALAKRISHNAN Vs. STATE OF KERALA
|
January 20, 1995 |
|
BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
November 13, 1995 |
|
BALAKRISHNAN NAIR K Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
June 30, 1995 |
|
BAVA ALIAS ASEES Vs. MADHAVAN
|
November 14, 1995 |
|
BENZIGAR HOSPITAL Vs. MUNICIPAL COMMISSIONER
|
September 26, 1995 |
|
BHAGYAM Vs. LUIS
|
July 18, 1995 |
|
BHASKARAN PILLAI V Vs. STATE OF KERALA
|
October 31, 1995 |
|
BIYYATHU Vs. ABDURAHIMANKUTTY
|
February 22, 1995 |
|
BOARD OF DIRECTORS OF THE FEROKE SERVICE CO OP BANK LTD Vs. STATE OF KERALA
|
February 28, 1995 |
|
BUILDERS ASSOCIATION OF INDIA Vs. STATE OF KERALA
|
March 9, 1995 |
|
C A JAMES CARPENTER GRADE-I DRY DOCK COCHIN Vs. ASSISTANT SECRETARY COCHIN PORT TRUST
|
April 21, 1995 |
|
C BABU Vs. JAYAKUMAR
|
September 27, 1995 |
|
C KUNHIRAMAN Vs. REGISTRAR OF CO OP SOCIETIES
|
April 5, 1995 |
|
C M SAHADEVAN Vs. STATE OF KERALA
|
April 7, 1995 |
|
C SASEENDRAN NAIR Vs. GENERAL MANAGER OPERATIONS STATE BANK OF TRAVANCORE THIRUVANANTHAPURAM
|
May 31, 1995 |
|
C SIVANANDAN Vs. STATE OF KERALA
|
April 18, 1995 |
|
C. HAREENDRAN Vs. SALES TAX OFFICER
|
July 20, 1995 |
|
C.T. GEORGE Vs. REVENUE DIVISIONAL OFFICER, OTTAPALAM AND ANOTHER
|
January 24, 1995 |
|
CAMPCO LIMITED Vs. ASSISTANT COMMISSIONER
|
September 19, 1995 |
|
CAPITAL STOCK EXCHANGE KERALA LTD. Vs. UNION OF INDIA
|
November 14, 1995 |
|
CHACKRAVARTHY HOSTEL Vs. MUNICIPAL COMMISSIONER
|
September 20, 1995 |
|
CHANDRAN Vs. STATE
|
November 4, 1995 |
|
CHANDRAN Vs. STATE OF KERALA
|
November 17, 1995 |
|
CHANDRAN Vs. RADHAKRISHNAN
|
February 1, 1995 |
|
CHELLAMMA KAMALAMMA Vs. PRABHAKARAN NAIR
|
November 22, 1995 |
|
CHERIYAKUTTY MAMMI Vs. UMMERKUTTY
|
September 15, 1995 |
|
CHOYI Vs. PERAVANKUTTY
|
February 28, 1995 |
|
CO OPERATIVE SUGARS LTD Vs. CO OP S C EMPLOYEES ASSOCIATION
|
August 1, 1995 |
|
COCHIN PORT TRUST Vs. ERNAKULAM DT L D AND CHLABOUR UNION
|
June 6, 1995 |
|
COMMISSIONER OF GIFT TAX Vs. NIRMALA C K
|
July 6, 1995 |
|
COMMISSIONER OF GIFT-TAX Vs. SMT. C.K. NIRMALA
|
March 6, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMED S M LATE
|
August 4, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. P M S AGENCIES
|
September 11, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. DELICIOUS CASHEW COMPANY
|
March 25, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
February 21, 1995 |
|
COMMISSIONER OF INCOME TAX Vs. EXCEL PRODUCTIONS
|
November 15, 1995 |
|
COMMISSIONER OF WEALTH TAX Vs. CLEETUS V
|
February 14, 1995 |
|
CONCRETE AGGREGATE INDUSTRIES Vs. KUMMANODE POURA SAMITHI
|
October 5, 1995 |
|
CORPORATION OF COCHIN Vs. MICHAEL LUIZ
|
July 17, 1995 |
|
D V DEO Vs. STATE OF KERALA
|
March 8, 1995 |
|
D VENU Vs. SENEN FERNANDEZ
|
February 20, 1995 |
|
DAKSHAYANI Vs. BALAKRISHNAN NAIR
|
July 21, 1995 |
|
DAMODARAN Vs. UNION OF INDIA
|
October 30, 1995 |
|
DEEPA Vs. GOPALA PILLAI
|
January 2, 1995 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. REHABILITATION PLANTATIONS LIMITED
|
March 22, 1995 |
|
DEVADAS Vs. DY LABOUR COMMISSIONER
|
June 15, 1995 |
|
DEVAKI Vs. KAVERI AMMA
|
January 12, 1995 |
|
DEVON FOODS Vs. UNION OF INDIA
|
February 22, 1995 |
|
DEVUKUTTY AMMA Vs. MADHUSUDANAN NAIR
|
June 28, 1995 |
|
DHARMARAJAN Vs. STATE OF KERALA
|
March 29, 1995 |
|
DIVISIONAL RAILWAY MANAGER Vs. GENERAL SECRETARY, DAKSHINA RAILWAY CASUAL LABOUR UNION
|
September 26, 1995 |
|
E S I CORPORATION Vs. GOPI
|
February 16, 1995 |
|
E S I CORPORATION Vs. P K MOHAMMED PVT LTD
|
October 11, 1995 |
|
ELSIY JOHNY Vs. KERALA VIJAYA KURIES & LOANS
|
March 29, 1995 |
|
EMPLOYEES OF HINDUSTAN LATEX LTD Vs. STATE OF KERALA
|
December 7, 1995 |
|
EPOXY COAT INDUSTRIES Vs. DY TAHSILDAR R R
|
January 24, 1995 |
|
FCI Vs. LITAK SHIPPING CO. LTD
|
November 28, 1995 |
|
FEROKE SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA AND ORS.
|
February 28, 1995 |
|
FEROKE SERVICE COOP BANK LTD Vs. STATE OF KERALA
|
August 10, 1995 |
|
FOOD CORPORATION OF INDIA ALLEPPEY Vs. ALLEPPEY MUNICIPALITY
|
November 16, 1995 |
|
G BALAKRISHNA PILLAI Vs. JOINT REGIONAL TRANSPORT OFFICER
|
March 14, 1995 |
|
G SUNDARESAN Vs. M S HARDWARES
|
March 21, 1995 |
|
GANESHAN Vs. STATE OF KERALA
|
July 26, 1995 |
|
GANGADHARAN Vs. UNIVERSITY OF CALICUT
|
December 4, 1995 |
|
GEETHA VARMA Vs. V K AMMINIKUTTY NAMBISHTATHIRI AMMA
|
February 16, 1995 |
|
GEORGE KOKKATTUMUNDAYIL Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES KANNUR
|
February 24, 1995 |
|
GEORGE VARGHESE Vs. AMMINI CHERIAN
|
September 1, 1995 |
|
GIJI S O SEBASTIAN Vs. A K GOPINATHAN NAIR
|
July 13, 1995 |
|
GIRIJA KUMARI Vs. VIJAYANANDAN
|
February 23, 1995 |
|
GIRISH KUMAR Vs. STATE OF KERALA
|
March 24, 1995 |
|
GLORY FERNANDEZ Vs. HIGH COURT OF KERALA
|
August 22, 1995 |
|
GOPA DEVI OZHA Vs. SUJIT PAUL
|
May 8, 1995 |
|
GOPALAKRISHNAN Vs. TAHSILDAR
|
June 14, 1995 |
|
GOPALAN Vs. MADHAVAN
|
March 1, 1995 |
|
GOVERNMENT OF KERALA Vs. CHACKO
|
January 18, 1995 |
|
HAMSA Vs. GEORGE
|
July 31, 1995 |
|
HARIDASAN MATHILAKATH Vs. UNION OF INDIA
|
December 18, 1995 |
|
HARIHARAN Vs. STATE OF KERALA
|
January 4, 1995 |
|
HOTEL ANNAPURNA Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 7, 1995 |
|
IBRAHIM Vs. DISTRICT MEDICAL OFFICER
|
March 15, 1995 |
|
IN RE. RAJAN PILLAI Vs. STATE
|
June 22, 1995 |
|
INDIAN BANK Vs. MRS. ELIZABETH JACOB & ANR.
|
June 26, 1995 |
|
INDIAN BANK Vs. ELIZABETH JACOB
|
June 22, 1995 |
|
INDO SCOTTISH BRAND PVT. LTD. Vs. COMMISSIONER OF POLICE, ERNAKULAM AND OTHERS
|
December 22, 1995 |
|
INTELLIGENCE INSPECTOR INTELLIGENCE SQUAD NO IV AGRICULTURE INCOME-TAX AND SALES TAX Vs. RANKEY INVESTMENT AND TRADING COMPANY LIMITED
|
October 30, 1995 |
|
INTRANS SYSTEMS PRIVATE LIMITED Vs. STATE OF KERALA
|
November 1, 1995 |
|
ISSAC NINAN Vs. STATE OF KERALA
|
November 2, 1995 |
|
ITTOOP PHILIP Vs. APPUKUTTA MENON
|
January 6, 1995 |
|
JACOB Vs. JOSE
|
September 20, 1995 |
|
JAMEELA IBRAHIM Vs. RETURNING OFFICER
|
September 19, 1995 |
|
JANARDHANA SARALAYA Vs. SPECIAL DY TAHSILDAR
|
September 12, 1995 |
|
JISMOL JOSEPH Vs. UNION OF INDIA
|
September 21, 1995 |
|
JOHN KURIAN Vs. STATE OF KERALA
|
January 9, 1995 |
|
JOHNSKUTTY JOSEPH Vs. PHILIP ABRAHAM
|
November 6, 1995 |
|
JOHNSON Vs. STATE OF KERALA
|
September 20, 1995 |
|
JOHNY CHANDY Vs. CATHOLIC SYRIAN BANK LTD
|
April 25, 1995 |
|
JOINT REGIONAL TRANSPORT OFFICER ALWAYE Vs. K K JOSHI
|
December 21, 1995 |
|
JOSE JOHN Vs. K C KURUVILA
|
December 12, 1995 |
|
JOSEPH Vs. STATE OF KERALA
|
February 28, 1995 |
|
JOSEPH Vs. STATE OF KERALA
|
August 3, 1995 |
|
JOSEPH Vs. KARMALY
|
March 17, 1995 |
|
JOSEPH Vs. THOMAS
|
March 15, 1995 |
|
JOSEPH C.J. Vs. UNION OF INDIA
|
March 8, 1995 |
|
JOSEPH K.J. Vs. DIRECTOR OF TREASURES
|
October 18, 1995 |
|
JOSEPH ZACHARIA Vs. STATE
|
December 20, 1995 |
|
JOSHI S O URUMISE Vs. STATE OF KERALA
|
August 24, 1995 |
|
JOY Vs. SHILLY
|
September 13, 1995 |
|
K A ABDUL AZEEZ Vs. STATE OF KERALA
|
September 27, 1995 |
|
K A ABOOBACKER Vs. N GIRIJA
|
January 12, 1995 |
|
K DAMODARAN Vs. ALL KERALA CASHEWNUT FACTORY WORKERS FEDERATION
|
March 7, 1995 |
|
K G KERALAKUMARAN NAIR Vs. STATE OF KERALA
|
March 2, 1995 |
|
K JAYARAMAN Vs. QUILON GAS SERVICE
|
March 7, 1995 |
|
K KUNHAMMED HAJI Vs. K AMINA
|
March 31, 1995 |
|
K P ANTONY SANTHOSH EDAKKAD AMSOM PUTHIYANGADI CALICUT Vs. THANDIYODE PLANTATIONS PRIVATE LIMITED THANDIYODE SOUTH WYNAD
|
July 20, 1995 |
|
K P MATHAI Vs. K S E BOARD TRIVANDRUM
|
August 31, 1995 |
|
K P SAHADEVAN Vs. T K SREEDHARAN
|
December 8, 1995 |
|
K P Y SIDDHIQUE Vs. AMINA
|
August 24, 1995 |
|
K S E B Vs. A L JACOB AND SONS
|
October 5, 1995 |
|
K SIVADASAN Vs. STATE OF KERALA
|
November 8, 1995 |
|
K SREEDHARAN Vs. THAJUDEEN KOYA
|
December 8, 1995 |
|
K SREEKALA MINOR Vs. MANAGER S N V T T I
|
August 18, 1995 |
|
K T MATHEW Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
April 10, 1995 |
|
K V ANTONY Vs. J SHERAFUDIN
|
August 22, 1995 |
|
K VENUGOPALAN Vs. MALAPPURAM DIST CO OP MILK SUPPLY UNION LTD
|
July 11, 1995 |
|
K. D. THANKKAPPAN NAIR Vs. B. A. PRASANNA KUMARI
|
June 30, 1995 |
|
K. KUNHUNNI Vs. RUBBER BOARD
|
January 19, 1995 |
|
K. KUNHUNNI Vs. RUBBER BOARD & OTHERS
|
January 18, 1995 |
|
K. NARAYANAN Vs. STATE OF KERALA
|
October 20, 1995 |
|
K. RAVINDRAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, KOLLAM
|
October 16, 1995 |
|
K. USHAKUMARI Vs. G.C.D.A
|
February 7, 1995 |
|
K. V. SAILESH Vs. KPSC
|
December 8, 1995 |
|
KADEEJA Vs. STATE OF KERALA AND ORS.
|
July 29, 1995 |
|
KADEEJA Vs. STATE OF KERALA
|
July 28, 1995 |
|
KADEEJA Vs. ABOOBACKER
|
February 21, 1995 |
|
KALLIDUKKIL CHERIYAKUTTY MAMMI Vs. THONIYADATH UMMER KUTTY
|
September 15, 1995 |
|
KAMALA Vs. DAIRY EXTENSION OFFICER
|
June 22, 1995 |
|
KANARAN NAIR Vs. MADHAVAN NAIR
|
October 31, 1995 |
|
KANHANGAD CO OP M S SOCIETY LTD Vs. GANAPATHY KAMATH
|
March 16, 1995 |
|
KARIMBIL ICE AND COLD STORAGE COMPANY Vs. SBT
|
February 1, 1995 |
|
KAROOR PANCHAYAT Vs. STATE
|
November 6, 1995 |
|
KERALA CONSTRUCTION W W F BOARD Vs. STATE OF KERALA
|
September 15, 1995 |
|
KERALA FOOD CORPORATION OF INDIA LABOURERS Vs. UNION OF INDIA UOI
|
December 4, 1995 |
|
KERALA PATTIKA JATHI SAMREKSHANA SAMITHY Vs. STATE OF KERALA
|
March 14, 1995 |
|
KODI VALAPPEL ABDUL MAJEED AND ANR. Vs. CHIRAYIL KAKKUNNATH UMMER KUNHI
|
February 10, 1995 |
|
KORH CHACKO Vs. MATHEW
|
October 26, 1995 |
|
KRISHNA PILLAI THANKAPPAN NAIR Vs. BHARATHI AMMA PRASANNA KUMARI AND OTHERS
|
June 30, 1995 |
|
KRISHNAN UNNI Vs. STATE OF KERALA
|
July 27, 1995 |
|
KUMARI RUGMINI, G. Vs. PRINCIPAL, MAHARAJAS COLLEGE, ERNAKULAM AND ANOTHER
|
April 18, 1995 |
|
KUNHAMBU V AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 15, 1995 |
|
KUNHUNNI, K. Vs. GOVERNMENT OF INDIA AND ORS.
|
January 18, 1995 |
|
KURIAN GEORGE Vs. TAHSILDAR
|
August 31, 1995 |
|
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER
|
November 15, 1995 |
|
KURUVILLA A P AND CO Vs. CENTRAL BOARD OF DIRECT TAXES
|
March 30, 1995 |
|
LAKSHMANAN Vs. KRISHNA RAO
|
August 24, 1995 |
|
LALITHA E P Vs. STATE OF KERALA
|
November 7, 1995 |
|
LALY VINCENT Vs. STATE OF KERALA
|
July 17, 1995 |
|
LATHA E. Vs. HAFSABI
|
October 9, 1995 |
|
LEELAMMA Vs. MADHAVAN
|
October 9, 1995 |
|
LEELAMMA Vs. SECOND ADDL. DISTRICT JUDGE & OTHERS
|
October 9, 1995 |
|
LIEYA Vs. KALIAPPA CHETTIAR
|
October 9, 1995 |
|
LILLY JOHN AUGUSTINE Vs. BOARD OF REVENUE
|
February 9, 1995 |
|
LINK HIRE-PURCHASE AND LEASING CO. (PVT.) LTD. AND PREMIER KURIES AND LOANS (PRIVATE) LTD. Vs. STATE OF KERALA
|
March 10, 1995 |
|
LOKESH PARAMESWAR UCHIL Vs. LEKHA LOKESH UCHIL
|
January 5, 1995 |
|
LUKOSE Vs. STATE OF KERALA
|
July 11, 1995 |
|
M C JOSEPH Vs. STATE OF KERALA
|
November 1, 1995 |
|
M GOPALKRISHNAN Vs. COMMISSIONER CHALAKUDDY MUNICIPALITY CHALAKADDY
|
September 21, 1995 |
|
M MOIDEEN KUNJU Vs. STATE OF KERALA
|
February 15, 1995 |
|
M R F LTD Vs. ASST COMMISSIONER
|
February 24, 1995 |
|
M RAJAGOPALAN NAIR Vs. STATE OF KERALA
|
June 14, 1995 |
|
M SETHU Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
|
March 8, 1995 |
|
M SYED MOHAMMAD SHAFI Vs. STATE OF KERALA
|
November 3, 1995 |
|
M THANGA DORAI Vs. CHANCELLOR UNIVERSITY OF KERALA TRIVANDRUM
|
September 28, 1995 |
|
M V MATHAI Vs. STATE OF KERALA
|
August 23, 1995 |
|
M V R INDUSTRIES LIMITED Vs. INTELLIGENCE OFFICER SQUAD NO I KOLLAM
|
December 21, 1995 |
|
M. C. KUMARAN Vs. K. M. JACOB
|
January 19, 1995 |
|
M.A. JOSEPH Vs. TALUK SUPPLY OFFICER
|
August 30, 1995 |
|
MADHAPPA GOWDER M Vs. AGRICULTURAL INCOME TAX OFFICER
|
April 6, 1995 |
|
MAHARAJ BRELVI Vs. UNION OF INDIA
|
July 20, 1995 |
|
MANAGER, JAMIA SA-ADIYA ARABIA Vs. STATE OF KERALA
|
September 13, 1995 |
|
MANGANAM SERVICE CO OP BANK LTD Vs. ZACHARIAH JOSEPH
|
November 29, 1995 |
|
MANI Vs. GEETHAMANI
|
April 10, 1995 |
|
MANI Vs. STATE
|
August 25, 1995 |
|
MARKOSE Vs. TAHSILDAR
|
February 6, 1995 |
|
MARY SONIA ZACHARIAH Vs. UNION OF INDIA
|
February 24, 1995 |
|
MARY SONIA ZACHARIAH Vs. UNION OF INDIA
|
March 24, 1995 |
|
MARY THOMAS Vs. JEROME THOMAS
|
March 10, 1995 |
|
MATHACHAN ALIAS JOSPEH MATHAI Vs. STATE OF KERALA
|
November 10, 1995 |
|
MATHAI Vs. VARGHESE
|
May 26, 1995 |
|
MATHES TRADING CO Vs. RELISH FOODS P LTD
|
September 12, 1995 |
|
MATHEW Vs. ROYAL COFFEE WORKS
|
October 6, 1995 |
|
MATHEW Vs. SONY CYRIAC
|
July 3, 1995 |
|
MATHEW DANIEL Vs. STATE OF KERALA
|
December 4, 1995 |
|
MATHEW JOSEPH Vs. JOHNY SUNNY
|
February 20, 1995 |
|
MATHEW SAMUEL Vs. AYYAPPAN PANICKER AND OTHERS
|
May 9, 1995 |
|
MATHEWKUTTY Vs. STATE OF KERALA
|
April 21, 1995 |
|
MCDOWELL AND CO Vs. STATE OF KERALA
|
February 1, 1995 |
|
MEENAKSHI Vs. EXCISE CIRCLE INSPECTOR PARUR
|
February 14, 1995 |
|
MEHABOOB RAZOOL Vs. PUBLIC SERVICE COMMISSION
|
October 5, 1995 |
|
MINU MATHEW Vs. COCHIN STOCK EXCHANGE LTD
|
July 5, 1995 |
|
MODERN FLOORINGS Vs. INTELLIGENCE OFFICER SQUAD NO I SALES TAX ALAPPUZHA
|
September 26, 1995 |
|
MOHAMMAD SALI Vs. STATE OF KERALA
|
December 15, 1995 |
|
MOHAMMED Vs. DEVAKY AMMA
|
July 6, 1995 |
|
MOHAMMED Vs. KOYA
|
March 1, 1995 |
|
MOHAMMED KUNHI Vs. ABDUL KAJEED
|
November 27, 1995 |
|
MOHANAN K. P. Vs. INDIAN OIL CORPORATION LTD.
|
June 6, 1995 |
|
MOHANDAS Vs. STATE
|
October 20, 1995 |
|
MOIDEEN Vs. GOPALAN
|
July 31, 1995 |
|
MONTHRAMPALLIPADIPURA ATTAKOYA Vs. NEELATHUPURA KUNHISEETHIKOYA THANGAL
|
December 5, 1995 |
|
MOOSA Vs. JOINT REGISTRAR
|
January 1, 1995 |
|
MUHAMMED SAJEED K Vs. STATE OF KERALA
|
April 21, 1995 |
|
MUKKATTUKARA CATHOLIC COMPANY LIMITED Vs. H V THOMAS
|
August 23, 1995 |
|
MUNICIPAL COMMISSIONER THALASSERRY MUNICIPALITY Vs. B ABDURAHIMAN
|
November 1, 1995 |
|
MURALIDHARAN Vs. STATE OF KERALA
|
July 11, 1995 |
|
N ADITHAYAN Vs. TRAVANCORE DEVASWOM BOARD
|
December 4, 1995 |
|
N BALAKRISHNA PANICKER Vs. STATE OF KERALA
|
December 22, 1995 |
|
N S PRADEEP Vs. STATE TRANSPORT AUTHORITY THIRUVANANTHAPURAM
|
September 26, 1995 |
|
N YOVAS Vs. IMMANUEAL JOSE
|
February 24, 1995 |
|
NAIR SERVICE SOCIETY Vs. LABOUR COURT
|
November 28, 1995 |
|
NARAYANAN Vs. DHANALAKSMI BANK LTD
|
March 20, 1995 |
|
NARAYANAN Vs. RAJAMANY
|
July 28, 1995 |
|
NARAYANAN NAIR Vs. DISTRICT MANAGER
|
June 13, 1995 |
|
NARAYANAN P K Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1995 |
|
NATARAJAN Vs. BOARD OF REVENUE
|
March 31, 1995 |
|
NATARAJAN Vs. SREE NARAYANA D S TRUST
|
October 27, 1995 |
|
NAZEER Vs. STATE
|
April 6, 1995 |
|
NAZER Vs. STATE
|
October 31, 1995 |
|
NEDUNGADI BANK LIMITED Vs. ASWATHI STARCH AND GLUCOSE P LTD
|
August 31, 1995 |
|
NEIL GERARD DCRUZ Vs. JACQULIN ROZARIO
|
November 17, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. THANKAM
|
January 10, 1995 |
|
NEW INDIA ASSURANCE CO LTD Vs. SREEDHARAN
|
January 12, 1995 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. UNNIMAYAMMA & OTHERS
|
January 10, 1995 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. P LEELA
|
October 13, 1995 |
|
NIRMALA STORES Vs. INTELLIGENCE OFFICER
|
June 21, 1995 |
|
NITHYANANDAN Vs. STATE OF KERALA
|
July 19, 1995 |
|
NIYAMAVEDI REP Vs. RAMON SRIVASTAVA I P S INSPECTOR GENERAL OF POLICE
|
January 13, 1995 |
|
NOOR MOHAMMED Vs. SHAHUL HAMEED AMIN
|
June 21, 1995 |
|
OOMMEN PANICKER Vs. MUTHOOT MINI CHIT FUND
|
January 4, 1995 |
|
ORIENTAL INSURANCE CO LTD Vs. JOSHY
|
March 24, 1995 |
|
P C POULOSE Vs. STATE OF KERALA
|
September 21, 1995 |
|
P G DHANANJAYAN Vs. STATE OF KERALA
|
February 10, 1995 |
|
P GANGADHARAN PILLAI Vs. STATE OF KERALA
|
July 31, 1995 |
|
P H ABDUL RAZAK Vs. STATE OF KERALA
|
September 29, 1995 |
|
P J SHAJI Vs. JOINT REGIONAL TRANSPORT OFFICER
|
June 12, 1995 |
|
P K RAMANUJAM Vs. INTELLIGENCE OFFICER SQUAD NO II AGRICULTURAL INCOME-TAX AND SALES TAX THRISSUR
|
June 15, 1995 |
|
P PADMANABHAN Vs. JOINT REGISTRAR
|
March 10, 1995 |
|
P RAGHUNANDANAN Vs. REGIONAL TRANSPORT AUTHORITY PALAKKAD
|
June 2, 1995 |
|
P S AHAMMAD KOYA Vs. COMPETENT AUTHORITY MADRAS
|
November 20, 1995 |
|
P SUBRAMANIAN Vs. RAMACHANDRAN
|
August 28, 1995 |
|
P V GEORGE Vs. JACOB MATHEWS
|
December 20, 1995 |
|
P V PRASANNAN Vs. DENTAL COUNCIL OF INDIA NEW DELHI
|
March 30, 1995 |
|
P V RITHESH Vs. STATE OF KERALA
|
September 28, 1995 |
|
P.P. JOSEPH Vs. A.M. THOMAS
|
June 15, 1995 |
|
PADINJAREKKARA AGENCIES LTD Vs. ASST COMMISSIONER
|
July 24, 1995 |
|
PADMANABHAN Vs. SHRIRAM CHITS AND INVESTMENTS P LTD
|
May 30, 1995 |
|
PADMANABHAN Vs. JOINT REGISTRAR
|
February 16, 1995 |
|
PANKAJAKSHY AMMA Vs. CUSTODIAN OF VESTED FOREST KOZHIKODE FB
|
January 13, 1995 |
|
PAPPU KESAVAN Vs. UNION OF INDIA
|
October 13, 1995 |
|
PARENT TEACHER ASSOCIATION MAHARAJAS COLLEGE Vs. STATE
|
November 23, 1995 |
|
PARENT TEACHER ASSOCIATION MAHARAJAS COLLEGE Vs. STATE OF KERALA
|
February 14, 1995 |
|
PAUL JOHN Vs. COMMISSIONER OF INCOME TAX
|
April 5, 1995 |
|
PAULOSE MATHAI Vs. JOINT REGIONAL TRANSPORT OFFICER
|
October 13, 1995 |
|
PAYYANNUR EDUCATIONAL SOCIETY Vs. NARAYANI
|
March 20, 1995 |
|
PENTA PROPERTIES Vs. OFFICIAL LIQUIDATOR
|
January 13, 1995 |
|
PLANTATION CORPORATION OF KERALA LIMITED Vs. P L AGRO TECHNOLOGIES LIMITED COCHIN
|
November 14, 1995 |
|
POORNASREE AGENCIES PETITIONER Vs. UNIVERSAL ENTERPRISES
|
January 6, 1995 |
|
PORINCHU Vs. JOHN
|
July 24, 1995 |
|
POULOSE MATHAI Vs. JOINT REGIONAL TRANSPORT OFFICER THALASSERY
|
October 10, 1995 |
|
PRADEEP Vs. STATE TRANSPORT AUTHORITY
|
September 20, 1995 |
|
PRADEEP TRANSPORT Vs. REGISTERING AUTHORITY
|
August 2, 1995 |
|
PRAKASH KUMAR CHOUDHARY Vs. UNION OF INDIA
|
December 1, 1995 |
|
PRASANNA Vs. SREEDHARAN
|
August 10, 1995 |
|
PREMCHAND R Vs. STATE OF KERALA
|
January 19, 1995 |
|
PREMIER KURIES AND LOANS P LTD Vs. STATE OF KERALA
|
March 10, 1995 |
|
PREMIER STEELS Vs. ASST COMMISSIONER
|
February 13, 1995 |
|
PRESIDENT PUDUPARIYARAM SERVICE CO OP SOCIETY Vs. RUGMANI AMMA
|
November 14, 1995 |
|
PROF. A. V. VARKEY AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
October 25, 1995 |
|
PUSHKARAN Vs. ASST EXCISE COMMISSIONER
|
August 31, 1995 |
|
PUSHPA DEVI Vs. PUBLIC SERVICE COMMISSION
|
December 7, 1995 |
|
PUSHPI JOSE Vs. STATE OF KERALA
|
December 20, 1995 |
|
QUILON DIST PRIVATE BUS OPERATORS ASSOCIATION Vs. STATE OF KERALA
|
March 20, 1995 |
|
R BALAKRISHNA PILLAI Vs. STATE
|
September 21, 1995 |
|
RADHAMANI Vs. STATE OF KERALA
|
February 6, 1995 |
|
RAGHAVAN Vs. GOVINDAN NAMBIAR
|
March 8, 1995 |
|
RAGHUNATHAN Vs. STATE OF KERALA
|
January 12, 1995 |
|
RAICHAL JOHN Vs. FRANCIS NINAN
|
March 13, 1995 |
|
RAJAGOPALASWAMY Vs. GOVT OF KERALA
|
October 16, 1995 |
|
RAJALAKSHMI Vs. ARUMUGHAN
|
May 30, 1995 |
|
RAJAN Vs. STATE OF KERALA
|
August 4, 1995 |
|
RAJAN ALIAS KRISHNANKUTTY NAIR Vs. STATE OF KERALA
|
August 8, 1995 |
|
RAJEE GEORGE Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE PREVENTIVE
|
September 18, 1995 |
|
RAJIV KESAVAN Vs. UNION OF INDIA
|
November 22, 1995 |
|
RAMA PANICKER Vs. LEELAVATHI AMMA
|
December 14, 1995 |
|
RAMACHANDRA KAMATH Vs. LORD KRISHNA BANK LTD
|
February 24, 1995 |
|
RAMACHANDRAN NAIR Vs. THE CONTROLLER OF DEFENCE ACCOUNTS
|
July 25, 1995 |
|
RAMACHANDRAN NAIR Vs. VIMALA
|
August 18, 1995 |
|
RAMAN NAMBISSAN Vs. DAMODARAN NAMBISSAN
|
March 1, 1995 |
|
RAMESAN Vs. THOMAS
|
January 13, 1995 |
|
RAMESH Vs. JOHN K JOSEPH
|
March 21, 1995 |
|
RANGANATHA REDDY Vs. SECRETARY, STATE TRANSPORT AUTHORITY
|
September 28, 1995 |
|
RANGANATHAN, T.M. Vs. STATE OF KERALA
|
September 29, 1995 |
|
RANI JOSEPH Vs. REGISTRAR OF COMPANIES KERALA ERNAKULAM COCHIN
|
June 2, 1995 |
|
RATNAMMA Vs. GOVINDA PILLAI
|
January 2, 1995 |
|
RAVEENDRAN Vs. SOMAVALLY
|
July 4, 1995 |
|
REGHUNATHAN NAMBIAR Vs. JANU
|
May 31, 1995 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE Vs. K P GOPI
|
January 16, 1995 |
|
ROSA CHACKO Vs. KALLOORKAD FARMERS CO OP BANK LTD
|
September 27, 1995 |
|
ROSAMMA JOSEPH Vs. P C SEBASTIAN
|
May 26, 1995 |
|
ROSILINE GEORGE Vs. UNION OF INDIA
|
April 18, 1995 |
|
S K D LAKSHMANAN FIREWORKS INDUSTRIES Vs. K V SIVARAMA KRISHNAN
|
January 9, 1995 |
|
SAFFIYA HANEEF Vs. STATE OF KERALA
|
February 14, 1995 |
|
SAID MOHAMMED Vs. REMA
|
August 1, 1995 |
|
SAINULABDEEN Vs. STATE OF KERALA
|
January 23, 1995 |
|
SAJU THOMAS Vs. STATE OF KERALA
|
May 9, 1995 |
|
SAMARUDEEN Vs. ASST DIRECTOR OF ENFORCEMENT
|
February 9, 1995 |
|
SAMARUDEEN Vs. ASSISTANT DIRECTOR OF ENFORCEMENT TRIVANDRUM
|
December 9, 1995 |
|
SAMUEL Vs. STATE OF KERALA
|
March 8, 1995 |
|
SANKARANARAYANAN POTTI Vs. K. SREEDEVI
|
October 18, 1995 |
|
SANTHA Vs. VASU
|
July 20, 1995 |
|
SANTHI BALAGOPAL Vs. BENILDE
|
August 25, 1995 |
|
SARADHA Vs. PRINCIPAL MUNSIFF
|
August 31, 1995 |
|
SARAMMA Vs. RTO ERNAKULAM
|
August 29, 1995 |
|
SARAMMA PHILIPOSE Vs. REGIONAL TRANSPORT OFFICER ERNAKULAM
|
August 29, 1995 |
|
SARASAMMA Vs. VIKRAMAN
|
June 7, 1995 |
|
SATISH NAYAK Vs. COCHIN STOCK EXCHANGE LTD
|
July 5, 1995 |
|
SECRETARY HOME DEPARTMENT GOVERNMENT OF KERALA Vs. K ABDUL AZEEZ
|
March 24, 1995 |
|
SEGU LEBBAI SEGU ALAVUDEEN ISMATH SAIBU Vs. UNION OF INDIA
|
September 28, 1995 |
|
SENTHIL KUMAR Vs. TALUK LAND BOARD
|
October 18, 1995 |
|
SHAHUL HAMEED Vs. S GANGADHARA WARRIER
|
August 25, 1995 |
|
SHARAFUDEEN ALIAS THAMPI Vs. STATE OF KERALA
|
February 9, 1995 |
|
SHERENE EUGINE Vs. ADDITIONAL SALES TAX OFFICER-I
|
November 28, 1995 |
|
SHIBU Vs. STATE OF KERALA
|
October 31, 1995 |
|
SHYMA Vs. STATE
|
November 14, 1995 |
|
SHYMALA Vs. VASUDEVAN
|
February 14, 1995 |
|
SIDHARTHAN Vs. ESTATE OFFICER
|
November 27, 1995 |
|
SIVANANDAN THILAKAN Vs. THANKAMMA OMANA
|
February 3, 1995 |
|
SIVAPACKYAM Vs. COMMISSIONER AND SECRETARY HOME SSA DEPTT GOVERNMENT OF KERALA TRIVANDRUM
|
October 19, 1995 |
|
SIVARAJ Vs. PADMA
|
November 14, 1995 |
|
SOMANANDAN K. Vs. UNIVERSITY OF KERALA
|
October 26, 1995 |
|
SOUTHERN INDIA MARINE PRODUCTS CO Vs. K S E B
|
July 4, 1995 |
|
SREE JNANODAYA YOGAIN Vs. PANKAJAKSHY
|
January 27, 1995 |
|
SREEDHARAN Vs. FEDERAL BANK LTD
|
December 5, 1995 |
|
SREEDHARAN SATHEESAN, KUZHIVILA VEEDU Vs. STATE OF KERALA
|
February 9, 1995 |
|
SREEKRISHNA TRADING CO Vs. STATE OF KERALA
|
July 14, 1995 |
|
SREEKUMAR Vs. HIGH COURT OF KERALA
|
June 22, 1995 |
|
SREEKUMAR Vs. STATE OF KERALA
|
October 31, 1995 |
|
SREEKUMAR Vs. KERALA WATER AUTHORITY
|
December 12, 1995 |
|
SREEKUMAR NEELA PRODUCTIONS SREKUMAR THEATRE TRIVANDRUM Vs. S G KUMARASWAMY ALIAS S KUMAR
|
December 8, 1995 |
|
ST LIOBHA BHAVAN Vs. KODAKARA PANCHAYAT
|
November 3, 1995 |
|
ST. MARYS SOCIETY CHERUKOLE Vs. ALPHONSE ALEXANDER
|
March 2, 1995 |
|
STAR TRADERS Vs. INTELLIGENCE OFFICER
|
March 21, 1995 |
|
STATE BANK OF INDIA Vs. KERALA STATE COOPERATIVE MARKETING FEDERATION
|
October 5, 1995 |
|
STATE BANK OF TRAVANCORE Vs. VELAYUDHAN PILLAI
|
February 14, 1995 |
|
STATE BANK OF TRAVANCORE TRIVANDRUM Vs. VELAYUDHAN PILLAI BHASKARAN NAIR
|
February 24, 1995 |
|
STATE OF KERALA Vs. SEBASTIAN
|
January 28, 1995 |
|
STATE OF KERALA Vs. KOMALAVALLY
|
March 8, 1995 |
|
STATE OF KERALA Vs. C MOHANAN
|
March 2, 1995 |
|
STATE OF KERALA Vs. K KERALA VARMA
|
June 5, 1995 |
|
STATE OF KERALA Vs. N K ABOOBACKER
|
May 30, 1995 |
|
STATE OF KERALA Vs. STATE
|
June 22, 1995 |
|
STATE OF KERALA Vs. CHANDRALEKHA
|
July 5, 1995 |
|
STATE OF KERALA Vs. SAMUEL
|
August 28, 1995 |
|
STATE OF KERALA Vs. SAJEEV MATHEW
|
August 31, 1995 |
|
STATE OF KERALA Vs. RAJAYYAN
|
September 12, 1995 |
|
STATE OF KERALA Vs. THOMAS
|
November 2, 1995 |
|
STATE OF KERALA Vs. MATHEW
|
October 25, 1995 |
|
STATE OF KERALA Vs. VELAYUDHAN
|
November 22, 1995 |
|
STATE OF KERALA Vs. STATE
|
November 22, 1995 |
|
STATE OF KERALA Vs. JOSEPH
|
December 1, 1995 |
|
STATE OF KERALA Vs. MOHANAN
|
March 3, 1995 |
|
STATE OF KERALA Vs. CHALIL MANIKKAM AND ANR.
|
November 22, 1995 |
|
STATE OF KERALA Vs. RAJAN PILLAY AND ORS.
|
June 22, 1995 |
|
STATE OF KERALA Vs. M. SRINIVASAN
|
October 25, 1995 |
|
STATE OF KERALA Vs. THOMAS
|
November 3, 1995 |
|
STATE OF KERALA AND ANR. Vs. KOMALAVALLY
|
March 6, 1995 |
|
STATE OF KERALA V R Vs. S MANI
|
June 16, 1995 |
|
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF KERALA
|
October 10, 1995 |
|
SUBHAKESAN Vs. KERALA FINANCIAL CORPORATION
|
June 21, 1995 |
|
SUDARSANAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 26, 1995 |
|
SUGATHAN K. S. Vs. STATE OF KERALA
|
March 7, 1995 |
|
SUJIR GANESH NAYAK AND COMPANY QUILON Vs. NATIONAL INSURANCE COMPANY LIMITED CALCUTTA
|
July 27, 1995 |
|
SUKKORE Vs. MANAGER
|
February 16, 1995 |
|
SUMINDRA PRASAD SINGH Vs. COMMANDANT, C. I. S. F.
|
August 2, 1995 |
|
SUNDARAM PILLAY Vs. JOINT REGISTRAR AND ORS.
|
January 18, 1995 |
|
SUNDARAN Vs. MOHAMMED KOYA
|
June 28, 1995 |
|
SURAIYA S Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT
|
June 15, 1995 |
|
SURESH Vs. EXECUTIVE OFFICER
|
June 13, 1995 |
|
SYED HAMID BAFAKY Vs. MOIDEEN
|
October 17, 1995 |
|
SYED MOHAMMED Vs. CIT
|
August 4, 1995 |
|
SYED MOHAMMED Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1995 |
|
T KRISHNAN UNNI Vs. CHAIRMAN AND MANAGING DIRECTOR
|
April 10, 1995 |
|
T M ALIYAR Vs. SALES TAX OFFICER
|
November 7, 1995 |
|
T P ABDUL MAJEED Vs. UNION OF INDIA
|
June 27, 1995 |
|
THANKAMANI Vs. RETURNING OFFICER TRICHUR WHOLE SALE CO OP CONSUMER STORE LTD
|
June 23, 1995 |
|
THANKAMMA Vs. OFFICIAL RECEIVER
|
June 12, 1995 |
|
THANKAPPAN Vs. STATE OF KERALA
|
October 10, 1995 |
|
THANKAPPAN Vs. STATE OF KERALA & OTHERS
|
November 10, 1995 |
|
THANKARAJ Vs. STATE OF KERALA
|
April 6, 1995 |
|
THAYAMBATH NARAYANI AND ANOTHER Vs. THUMBAKUTHIRUMMAL MANIKKAM AND ORS.
|
January 18, 1995 |
|
THAZHEPURAKKAT SHYAMALA ALIAS T P SHYAMALA Vs. KUZHICHAL VASUDEVAN
|
February 14, 1995 |
|
THEETHI Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL PALAKKAD
|
October 17, 1995 |
|
THEKKINIYAKATH ALI Vs. MANAYIL VEETTIL AND OTHERS
|
February 15, 1995 |
|
THOMAS Vs. MATHEW
|
July 6, 1995 |
|
THOMAS Vs. MATHEW N.M.
|
July 31, 1995 |
|
THONDIYI KUNHAMMAD HAJI Vs. THONDIYIL VEERANKUTTY HAJI AND OTHERS
|
March 1, 1995 |
|
THRESSIAMMA JACOB Vs. STATE OF KERALA AND OTHERS
|
August 10, 1995 |
|
TOLSARIA BRORS Vs. ASST COMMISSIONER ASSMT SALES TAX SPECIAL CIRCLE PRODUCE MATTANCHERRY
|
December 7, 1995 |
|
TRAVANCORE RAYONS LTD. Vs. ASSTT. COLLR. OF CENTL. EX. AND ORS.
|
September 14, 1995 |
|
UNION OF INDIA Vs. ALUMINIUM INDUSTRIES LTD
|
November 29, 1995 |
|
UNION OF INDIA Vs. INDIA CEMENTS LTD.
|
December 12, 1995 |
|
UNION OF INDIA Vs. INDIA CEMENT LTD
|
December 22, 1995 |
|
UNITED INDIA INSURANCE CO LTD Vs. APPUKUTTAN
|
May 31, 1995 |
|
UNNIKRISHNAN Vs. RUGMINI
|
November 3, 1995 |
|
UPASANA HOSPITAL AND NURSING HOME Vs. INCOME TAX OFFICER
|
November 17, 1995 |
|
UTHUP Vs. ASST ENGINEER
|
March 21, 1995 |
|
V C MADHAVAN NAMBIAR Vs. PUTHIYADATH BHARATHAN
|
March 7, 1995 |
|
V GOPALAKRISHNAN NAYANAR Vs. K V SASIDHARAN NAMBIAR
|
December 22, 1995 |
|
V K SADANANTHAN Vs. STATE OF KERALA
|
October 17, 1995 |
|
V K SARALA Vs. COCHIN DEVASWOM BOARD
|
January 24, 1995 |
|
V R THIRUMALAISWAMY GOUNDER Vs. CHIEF CONSERVATOR OF FORESTS TRIVANDRUM
|
September 13, 1995 |
|
V S DAMODARAN NAIR Vs. STATE OF KERALA
|
April 7, 1995 |
|
V SELVAPANDIAN Vs. INCOME TAX OFFICER AND STO AGRL
|
July 12, 1995 |
|
V. RAVEENDRAN Vs. UNION OF INDIA AND OTHERS
|
August 22, 1995 |
|
V. SELVAPANDIAN Vs. AGRICULTURAL INCOME TAX AND SALES TAX OFFICER AND ANOTHER
|
March 12, 1995 |
|
VAKKANAD G NAGAPPAN ADVOCATE KOTTARAKKARA Vs. M S MANI S O SUKUMARAN TRIVANDRUM
|
August 3, 1995 |
|
VAKKANAD G. NAGAPPAN Vs. M.S. MANI AND OTHERS
|
July 24, 1995 |
|
VALSAMMA PAUL Vs. RANI GEORGE
|
January 18, 1995 |
|
VARGHESE JOHN Vs. STATE OF KERALA
|
January 23, 1995 |
|
VELAPPAN. K. Vs. STATE OF KERALA
|
April 22, 1995 |
|
VENKITARAMA IYER Vs. VESU AIMNA
|
July 28, 1995 |
|
VIJAYASANKAR Vs. UNION OF INDIA
|
August 18, 1995 |
|
VYSYA BANK LTD Vs. KALAPURAKAL INDUSTRIES
|
June 14, 1995 |
|
W H DCRUZ AND SONS Vs. M E THOMAS
|
January 31, 1995 |
|
WS NEELA PRODUCTIONS Vs. KUMARA SWAMY
|
December 8, 1995 |
|
Y K GUPTA Vs. S K MOHAMMED RAQUEEB
|
March 30, 1995 |
|
YOUNG MENS CHRISTIAN ASSOCIATION Vs. TAHSILDAR KOTTAYAM
|
February 13, 1995 |
LOGIN