REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A Vs. K PRAKASH IN RE	November 7, 1994
A B SASIDHARAN Vs. K C T S SADHAKA SANGHAM	January 14, 1994
A K ANTO Vs. MUNICIPAL COMMR CHALAKKUDY MUNICIPALITY TRICHUR	February 23, 1994
A K PRAKASH IN RE Vs. STATE	November 7, 1994
A M ISMAIL Vs. UNION OF INDIA	August 17, 1994
A M SHAILA Vs. CHAIRMAN COCHIN PORT TRUST	July 1, 1994
A MOHAMMED Vs. STATE OF KERALA	December 8, 1994
A NARAYANA RAO Vs. LAXMI AMMAFB	June 17, 1994
A P SIVARAMAN Vs. INCOME TAX OFFICER	March 17, 1994
A. ALBERT Vs. STATE OF KERALA AND ORS.	January 12, 1994
ABAD FISHERIES Vs. COMMISSIONER OF INCOME TAX	November 3, 1994
ABDUL JALEE Vs. JOINT REGISTRAR	September 3, 1994
ABDUL KAREEM Vs. COMMR AND SECRETARY TO GOVT	March 21, 1994
ABDUL RAHIMAN Vs. LAKSHMI	June 6, 1994
ABDUL RAZACK Vs. ABOOBACKER	January 7, 1994
ABDULKHADER Vs. HABSATH	December 19, 1994
ABRAHAM Vs. STATE OF KERALA	September 22, 1994
ABRAHAM Vs. KURIAKOSE	March 17, 1994
ABU MOHAMMED Vs. MOHAMMED KUNJU LEBBA	September 9, 1994
ABUBACKER ALIAS BAPPUTTY Vs. STATE OF KERALA	November 10, 1994
ABUBAKER Vs. STATE OF KERALA	August 8, 1994
ACHOOR ESTATE Vs. NABEESA	February 22, 1994
AGRICULTURAL INCOME TAX OFFICER Vs. THAYYIL PLANTATION	February 23, 1994
AGRICULTURAL INCOME TAX OFFICER Vs. MANGODE ESTATE	September 26, 1994
AHMED Vs. PURUSHOTHAMAN	July 6, 1994
AJI KUMAR Vs. NARAYANAN	August 8, 1994
AKHILA KERALA HINDU CHEMMAN SAMAJAM Vs. UNION OF INDIA	September 8, 1994
ALAPPUZHA MUNICIPALITY Vs. T J PAUL	January 14, 1994
ALEXANDER Vs. A E O KOLLAM	February 14, 1994
ALIAS Vs. STATE OF KERALA	July 13, 1994
ALLEPPEY DIST CO OP DEPT STAFF CO OP SOCIETY Vs. JOINT REGISTRAR	January 31, 1994
AMBU Vs. VELLACHI	March 8, 1994
AMINA UNNO Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI	June 23, 1994
AMRITHA THEATRE Vs. TAHSILDAR	May 24, 1994
ANANDAN Vs. STATE OF KERALA	March 8, 1994
ANITHA Vs. ASST. DIRECTOR OF TEA DEVELOPMENT	August 17, 1994
ARTS AND CINI HOUSE Vs. SALES TAX OFFICER 3RD CIRCLE TRICHUR	March 3, 1994
ARUMUGHAM PILLAI Vs. STATE	October 18, 1994
ASHOK KUMAR Vs. STATE OF KERALA	February 18, 1994
ASHOK TRADERS Vs. STATE OF KERALA	March 7, 1994
ASOKAN Vs. STATE OF KERALA AND OTHERS	August 10, 1994
ASSISTANT COMMISSIONER OF SALES TAX ASSESSMENT SPECIAL CIRCLE-II ERNAKULAM Vs. KRISHAK BHARATHI CO-OP LTD	July 25, 1994
ASST CONTROLLER Vs. JOSCO AUTO SALES	October 18, 1994
AUGUSTINE Vs. ELIZABATH	February 15, 1994
AZHIKODE SERVICE CO OP BANK LTD Vs. NARAYANAN	March 21, 1994
B RADHAMANI AMMA Vs. ASSISTANT COMMISSIONER	February 23, 1994
BABU Vs. JOINT REGISTRAR	August 17, 1994
BABU RAJ Vs. STATE OF KERALA	August 1, 1994
BABY MATHEW Vs. AGRICULTURAL INCOME TAX OFFICER	February 22, 1994
BALAKRISHNA PILLAI Vs. V ABDULLAKUTTY	January 13, 1994
BALAKRISHNA PILLAI Vs. STATE OF KERALA	November 23, 1994
BALAKRISHNA VARIAR Vs. SHERIFFA	February 7, 1994
BALAKRISHNAN Vs. PUBLIC SERVICE COMMISSION	January 24, 1994
BALAKRISHNAN Vs. BABU	March 24, 1994
BALU Vs. STATE OF KERALA	March 29, 1994
BASHEER Vs. KERALA ASSISTANT MOTOR VEHICLES INSPECTORS ASSOCIATION	November 24, 1994
BAVENS Vs. UNION OF INDIA	November 24, 1994
BEENA JOSEPH Vs. KERALA STATE INSURANCE DEPARTMENT	August 23, 1994
BELMONT ENGG CO PVT LIMITED Vs. STATE OF KERALA	December 13, 1994
BHADRAN S O NANU THADATHIL PUTHAN VEEDU Vs. STATE OF KERALA	October 11, 1994
BHALLATHIRIPAD Vs. TAHSILDAR	February 24, 1994
BHARGAVY P SUMATHYKUTTY Vs. JANAKI SATHYABHAMA FB	July 12, 1994
BHIMA JEWELLERS Vs. STATE OF KERALA	November 23, 1994
BINANI ZINC LTD. Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE	October 25, 1994
BINNY LTD Vs. REGL POULTRY OFFICER	August 26, 1994
BINNY LTD Vs. REGIONAL POULTRY OFFICER	July 26, 1994
BOARD OF DIRECTORS Vs. JOINT REGISTRAR OF CO OP SOC	January 31, 1994
BOARD OF DIRECTORS OF KOTTAPPADY Vs. JOINT REGISTRAR AND OTHERS SERVICE COOP. BANK	July 27, 1994
C GANGA Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX	October 25, 1994
C K RAJAN Vs. STATE OF KERALA	January 10, 1994
C T XAVIER Vs. P V JOSEPH	August 4, 1994
C. MOHAMMED Vs. KERALA WAKF BOARD AND ANOTHER	February 15, 1994
C.J. JOHN Vs. ORIENTAL KURIES LTD.	August 27, 1994
C.P. GIREESAN Vs. DAVID JOHN AND OTHERS	July 29, 1994
CANNANORE DIST BANK JEWEL APPRAISERS ASSOCIATION Vs. MALABAR GRAMIN BANK	June 24, 1994
CHANDINI Vs. UNION OF INDIA	January 1, 1994
CHANDRAHASAN Vs. STATE OF KERALA	June 27, 1994
CHANDRAN Vs. STATE OF KERALA	June 16, 1994
CHANDRASEKHARA MENON Vs. UNION OF INDIA	October 20, 1994
CHANDRASEKHARA PILLAI Vs. STATE OF KERALA	November 3, 1994
CHELLAMMA VARGHESE Vs. CICEY	June 7, 1994
CHELLAMMAL Vs. STATE	March 9, 1994
CHELLAPPAN Vs. STATE OF KERALA	July 26, 1994
CHINNAMMA Vs. STATE OF KERALA	December 20, 1994
CHURAKULAM TEA ESTATES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	November 23, 1994
CLEETUS VINCENT Vs. SALES TAX INSPECTOR SALES TAX CHECK POST ATHICODE	April 6, 1994
COCHIN PLANTATIONS LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALESTAX	March 3, 1994
COCHIN ROLLER FLOUR MILLS Vs. STATE OF KERALA	June 3, 1994
COMMISSIONER OF GIFT TAX Vs. ELIXIR PLANTATIONS PRIVATE LIMITED	November 21, 1994
COMMISSIONER OF GIFT TAX Vs. C K NIRMALA	November 15, 1994
COMMISSIONER OF INCOME TAX Vs. KHADERS INTERNATIONAL CONSTRUCTIONS LIMITED	November 9, 1994
COMMISSIONER OF INCOME TAX Vs. POPULAR KURIES LIMITED	November 10, 1994
COMMISSIONER OF INCOME TAX Vs. JACOBS PRIVATE LIMITED	November 17, 1994
COMMISSIONER OF INCOME TAX Vs. PREMIER ENGINEERING COMPANY	November 17, 1994
COMMISSIONER OF INCOME TAX Vs. ALUMINIUM INDUSTRIES LIMITED	November 23, 1994
COMMISSIONER OF INCOME TAX Vs. BHIMA BROS	November 22, 1994
COMMISSIONER OF INCOME TAX Vs. MAHAVIR PLANTATIONS LIMITED	November 7, 1994
COMMISSIONER OF INCOME TAX Vs. GEETHA BHAVAN TRUST	November 4, 1994
COMMISSIONER OF INCOME TAX Vs. TRANSFORMERS AND ELECTRICALS LIMITED	November 5, 1994
COMMISSIONER OF INCOME TAX Vs. MAHIM K	November 5, 1994
COMMISSIONER OF INCOME TAX Vs. O E N INDIA LIMITED	November 3, 1994
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED	November 3, 1994
COMMISSIONER OF INCOME TAX Vs. JAYACHANDRAN K R	October 26, 1994
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN BANK LIMITED	November 1, 1994
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND CO TRAVANCORE LIMITED	October 21, 1994
COMMISSIONER OF INCOME TAX Vs. PEERMADE TEA COMPANY LIMITED	October 21, 1994
COMMISSIONER OF INCOME TAX Vs. POPULAR AUTOMOBILES LIMITED	October 21, 1994
COMMISSIONER OF INCOME TAX Vs. ZAINALABDEEN MUSALIAR A M	October 21, 1994
COMMISSIONER OF INCOME TAX Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED	October 18, 1994
COMMISSIONER OF INCOME TAX Vs. OKAY TRANSPORT CORPORATION	October 19, 1994
COMMISSIONER OF INCOME TAX Vs. DAVID JOSEPH TRUST NO 1	October 20, 1994
COMMISSIONER OF INCOME TAX Vs. BHARATHAN R	September 26, 1994
COMMISSIONER OF INCOME TAX Vs. INDIRA RANI B	September 27, 1994
COMMISSIONER OF INCOME TAX Vs. TRICHUR KURI SYNDICATE LIMITED	September 27, 1994
COMMISSIONER OF INCOME TAX Vs. HARRY DENNIS BOUGHMAN	September 27, 1994
COMMISSIONER OF INCOME TAX Vs. KALPETTA ESTATES LIMITED	September 30, 1994
COMMISSIONER OF INCOME TAX Vs. RAJMOHAN CASHEWS I LIMITED	October 4, 1994
COMMISSIONER OF INCOME TAX Vs. BHASKARAN K	October 5, 1994
COMMISSIONER OF INCOME TAX Vs. BHARATHAN R	October 5, 1994
COMMISSIONER OF INCOME TAX Vs. PULICKAL MEDICAL FOUNDATION PRIVATE LIMITED	September 26, 1994
COMMISSIONER OF INCOME TAX Vs. WANDOOR JUPITER CHITS PRIVATE LIMITED	October 6, 1994
COMMISSIONER OF INCOME TAX Vs. SANTHOSH HOSPITAL	October 6, 1994
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED	October 6, 1994
COMMISSIONER OF INCOME TAX Vs. PALGHAT SHADI MAHAL TRUST	October 6, 1994
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CEMENTS LIMITED	October 6, 1994
COMMISSIONER OF INCOME TAX Vs. ZAINALABDEEN MUSALIAR A M	October 6, 1994
COMMISSIONER OF INCOME TAX Vs. SEKHARAN C	October 7, 1994
COMMISSIONER OF INCOME TAX Vs. ORION COIR MATS AND MATTINGS MANUFACTURERS I LIMITED	October 7, 1994
COMMISSIONER OF INCOME TAX Vs. PACHI PHILIP AND CO	October 7, 1994
COMMISSIONER OF INCOME TAX Vs. LEKSHMIKUTTY AMMA T	October 7, 1994
COMMISSIONER OF INCOME TAX Vs. VANAJA TEXTILES LIMITED	October 10, 1994
COMMISSIONER OF INCOME TAX Vs. HAILEYBURIA TEA ESTATES COMPANY LIMITED	December 20, 1994
COMMISSIONER OF INCOME TAX Vs. NARAYANA CHANDRIKA TRUST	November 24, 1994
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMMAD SAHEB S M AND BROS	December 13, 1994
COMMISSIONER OF INCOME TAX Vs. DAVID JOSEPH	December 13, 1994
COMMISSIONER OF INCOME TAX Vs. CCANATTU FIRMS	December 14, 1994
COMMISSIONER OF INCOME TAX Vs. P K P MOHAMMED	March 23, 1994
COMMISSIONER OF INCOME TAX Vs. PRAKASHAN V	July 14, 1994
COMMISSIONER OF INCOME TAX Vs. VERIAH P	July 18, 1994
COMMISSIONER OF INCOME TAX Vs. SEA PEARL INDUSTRIES	August 10, 1994
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED	July 21, 1994
COMMISSIONER OF INCOME TAX Vs. KRISHNA WARRIER P	February 21, 1994
COMMISSIONER OF INCOME TAX Vs. N C JOHN AND SONS LTD	March 7, 1994
COMMISSIONER OF INCOME TAX Vs. A YUNUS KUNJU	January 12, 1994
COMMISSIONER OF INCOME TAX Vs. THE COCHIN MALABAR ESTATES AND INDUSTRIES LTD.	October 15, 1994
COMMISSIONER OF WEALTH TAX Vs. V CLEETUS	February 8, 1994
COMMISSIONER OF WEALTH TAX Vs. B INDIRA DEVI	March 7, 1994
COMMISSIONER OF WEALTH TAX Vs. SARALA DEVI	December 12, 1994
COMMISSIONER OF WEALTH TAX Vs. DAVID JOSEPH EXECUTOR OF TRUST NO 1	October 11, 1994
COMMISSIONER OF WEALTH TAX Vs. LUCY KOCHUVAREED	October 18, 1994
COMMISSIONER OF WEALTH TAX Vs. P V JACOB	October 18, 1994
COMMISSIONER OF WEALTH TAX Vs. ANWAR HASIM	November 3, 1994
COMMISSIONER OF WEALTH TAX Vs. NASSER ZACHARIA	November 3, 1994
COMMISSIONER OF WEALTH TAX Vs. DAVID JOSEPH	November 10, 1994
CONTROLLER OF ESTATE DUTY Vs. SETHU PARVATHI BAI H H	November 1, 1994
D L WALTON Vs. COCHIN STOCK EXCHANGE LTD	May 31, 1994
DEPUTY COMMISSIONER OF SALES TAX Vs. CANARA WORKSHOP LIMITED	September 7, 1994
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PRAKATT JEWELLERS	November 3, 1994
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CHERIAN P VARGHESE	November 23, 1994
DEVASAHAYAM RAJU Vs. DEVASAHAYAM SOMAN	December 12, 1994
DEVASSY Vs. STATE OF KERALA	February 10, 1994
DILEEPKUMAR Vs. GENERAL INSURANCE CORPORATION	December 13, 1994
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MURUGAN	July 22, 1994
DY COMMISSIONER Vs. VANIAMPARA RUBBER CO LTD	November 3, 1994
DYNAMIC I AND C SERVICES P LTD Vs. STATE OF KERALA	May 24, 1994
E K JOSE Vs. INCOME TAX OFFICER ADDL AGRL	February 25, 1994
E S I CORPORATION Vs. RAJU	June 9, 1994
ELSYKUTTY DEVASSIA Vs. JOSE	August 23, 1994
EVANS FOOD CORPORATION Vs. UNION OF INDIA UOI	January 20, 1994
F S CHHAJERH Vs. KERALA FINANCIAL CORPORATION AND ANOTHER	September 1, 1994
FAREESA BEGUM S M Vs. STATE OF KERALA	March 17, 1994
FEDERAL BANK LTD Vs. STATE OF KERALA	May 24, 1994
FOOD CORPORATION OF INDIA Vs. THIKKODI PANCHAYAT	July 11, 1994
FOOD CORPORATION OF INDIA Vs. ANGANALI MUNICIPALITY	March 25, 1994
FR THOMAS KUBUKKAT Vs. UNION OF INDIA	April 4, 1994
G KRISHNAN Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	May 24, 1994
GAJANANA AGENCIES Vs. INCOME TAX OFFICER	July 12, 1994
GANDHI SONS Vs. ASSISTANT COMMISSIONER SPECIAL CIRCLE PRODUCE MATTANCHERRY	February 24, 1994
GASCO CARRIERS (P) LTD Vs. THOMAS	July 26, 1994
GEETHA KUMARI Vs. RUBBER BOARD	February 11, 1994
GEO SEA FOODS Vs. COMMISSIONER OF INCOME TAX	October 26, 1994
GEORGE C K Vs. AGRICULTURAL INCOME TAX OFFICER	September 20, 1994
GEORGE C.S. Vs. MARIAMMA CHAMPAKASSERIL	February 4, 1994
GEORGE JOSEPH MUNDACKAL Vs. SECRETARY TO THE DEPARTMENT OF HOME (F)	March 24, 1994
GEORGE PHILIP Vs. SALY ELIAS T	October 20, 1994
GEORGE SEBASTIAN Vs. MOLLY JOSEPHSB	July 20, 1994
GOKULDAS SHENOY Vs. BALLAKURAYA	August 18, 1994
GOPALAKRISHNA PILLAI Vs. PHILIPOSE ABRAHAM	July 15, 1994
GOPALAN Vs. RAJAN	September 28, 1994
GOPI Vs. PREMILA	August 31, 1994
GOPI Vs. SHAJU	July 27, 1994
GOPINATHA PILLAI Vs. SUNDARESAN PILLAI	March 1, 1994
GOUTHAMI Vs. INDIRA KUNJAMMA	February 9, 1994
GOVINDA PILLAI Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS	January 6, 1994
GRAND BUOY ENTERPRISES Vs. NATIONAL INSURANCE CO LTD	September 27, 1994
GRASIM INDUSTRIES LTD Vs. STATE OF KERALA	May 24, 1994
H O JOHN Vs. STATE OF KERALA	February 22, 1994
HAMEED Vs. ADDL SALES TAX OFFICER	April 4, 1994
HANEEFA Vs. C.T. PAUL	November 11, 1994
HAREENDRAN Vs. SARADA	December 23, 1994
HARISHANKAR Vs. SYNDICATE BANK OF INDIA	November 9, 1994
HARRISONS MALAYALAM LTD Vs. COMMISSIONER OF INCOME TAX	August 3, 1994
HARRISONS MALAYALAM LTD. Vs. NABEESA AND OTHERS	February 22, 1994
HASSAN Vs. MOHAMMED	January 25, 1994
HEADMASTER POILKAV HIGH SCHOOL Vs. MURALI A	March 2, 1994
HEMANT SPICES Vs. ASSISTANT COMMISSIONER	May 24, 1994
HIGH COURT OF KERALA Vs. FAZULLUDIN	January 28, 1994
HIGH COURT OF KERALA Vs. A.K. PRAKASH	November 7, 1994
HINDUSTAN LATEX LTD Vs. MANIAMMA	April 7, 1994
HOWYA BIBI Vs. SALES TAX OFFICER CHENGANNUR	January 28, 1994
IDICULLA K V Vs. COMMISSIONER OF INCOME TAX	November 23, 1994
INCOME TAX OFFICER Vs. BABU P B	October 27, 1994
INCOME TAX OFFICER Vs. YUSUF P K	November 8, 1994
INDIAN BANK Vs. A R INDUSTRIES KOTTAYAM	October 19, 1994
INDIRA RANI B Vs. COMMISSIONER OF INCOME TAX	September 26, 1994
INDO-AMERICAN ELECTRICALS LTD Vs. ASSISTANT COMMISSIONER	August 16, 1994
ISSAC PETER Vs. ISSAC	December 2, 1994
JACOB Vs. STATE OF KERALA	July 28, 1994
JACOB CHERIAN Vs. UNION OF INDIA	November 24, 1994
JACOB CHERIYAN Vs. THANKAMANI JACOB	October 28, 1994
JACOBS PRIVATE LIMITED Vs. THOMAS JACOB	September 28, 1994
JAI BHAGWAN SHARMA Vs. UNION OF INDIA	August 9, 1994
JAMEELA IBRAHIM Vs. STATE OF KERALA	March 17, 1994
JAMES Vs. FR THOMAS VALLAVANCOTT	January 20, 1994
JAMES ALIAS CHACKO Vs. STATE OF KERALA	March 30, 1994
JANU Vs. LAKSHMI AMMA	April 4, 1994
JAYANTHI AMRITLAL Vs. POPATLAL MULJI	January 31, 1994
JOINT REGISTRAR Vs. M R CHERIAN	February 28, 1994
JONEY E.M. Vs. STATE OF KERALA	September 9, 1994
JOSE Vs. GENERAL MANAGER	March 25, 1994
JOSE Vs. NESAMONY	January 14, 1994
JOSE Vs. DEBT RELIEF APPELLATE AUTHORITY	April 8, 1994
JOSE ANTONY Vs. CORPORATION OF COCHIN	December 16, 1994
JOSE T MOOKEN Vs. CONTROLLER OF ESTATE DUTY	August 10, 1994
JOSEPH Vs. GEORGE MOONJELY	April 6, 1994
JOSEPH Vs. STATE OF KERALA	June 9, 1994
JOSEPH Vs. KOTHAMANGALAM CO OP MARKETING SOCIETY LTD	March 17, 1994
JOSEPH Vs. STATE OF KERALA	February 18, 1994
JOSEPH Vs. DIVISIONAL RAILWAY MANAGER AND OTHERS	August 24, 1994
JOSEPH ANTONY Vs. DY COMMR OF AGRL I T AND S T	June 29, 1994
JOSEPH VARGHESE Vs. UNION OF INDIA	October 18, 1994
JOSHI Vs. DEPUTY DIRECTOR OF PANCHAYAT	July 8, 1994
JUSTICE K K NARENDRAN Vs. STATE OF KERALA	November 14, 1994
JUSTIN D ANUJA Vs. DIRECTOR	December 14, 1994
JYOTHISH KUMAR Vs. STATE OF KERALA	July 12, 1994
K ISMAIL S O KHAER ALI Vs. M G SAMUEL	November 25, 1994
K K ABDUL GAFOOR Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME-TAX AND SALES TAX TELLICHERRY	June 3, 1994
K KOODALINGAM Vs. SUPT ENGINEER	July 20, 1994
K M ABDUL GAFOOR Vs. ADDITIONAL SALES TAX OFFICER-II VADAKARA	December 14, 1994
K M MATHEW Vs. M MURUKANANDAN	October 3, 1994
K M PAREETH LABBA Vs. KERALA LIVESTOCK DEVELOPMENT BOARD LTD	January 20, 1994
K M PAUL Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX OFFICE SPL CIRCLE TRICHUR	February 24, 1994
K MADHU Vs. OMEGA PIPES LIMITED ERNAKULAM	January 18, 1994
K MUHAMMED Vs. STATE OF KERALA	September 23, 1994
K OORMILA MALOOR Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 23, 1994
K RAJAPPAN ACHARI Vs. STATE OF KERALA	November 30, 1994
K S E B Vs. KJ JOSEPH	October 6, 1994
K S R T C Vs. PEETHAMBARAN	September 2, 1994
K V ANTONY Vs. CATHOLIC SYRIAN BANK LTD	July 20, 1994
K V BABY Vs. FOOD INSPECTOR WADAKKANCHERY CIRCLE	March 9, 1994
K V FRANCIS Vs. T KARUNAKARAN NAMBIAR	August 17, 1994
K. A. JOSEPH Vs. FLAG OFFICER COMMANDING IN CHIEF	September 24, 1994
K. J. CHACKO Vs. THE COMMISSIONER OF WEALTH TAX	November 23, 1994
K. K. PUSHKARAN Vs. STATE OF KERALA	July 20, 1994
K.C. MOHAMMED MEERAN Vs. LAND BOARD	June 25, 1994
K.J. JOSEPH Vs. K.S.E.B.	October 6, 1994
K.K. KURIAN Vs. K.N. SANTHA	October 10, 1994
K.M. OIL INDUSTRIES LTD. Vs. THE STATE OF KERALA	November 22, 1994
K.V. KUNHIKANNAN Vs. FOOD INSPECTOR, KAYYUR AND ANOTHER	July 15, 1994
KALLARA SUKUMARAN Vs. UNION OF INDIA	April 4, 1994
KALPAKA TRANSPORT CO. (P) LTD Vs. NAGATHOTI MADHAVI AND MATHU	February 16, 1994
KAMALASANAN Vs. VALSALA	March 3, 1994
KAMALESH TANNA Vs. STATE OF KERALA	December 6, 1994
KANHIKKAMTHOPPU PARAMBIL RADHA Vs. KONDARAPPATT VELAYUDHAN	January 18, 1994
KARAPARAMBIL SIDHARTHAN Vs. KALATHINGAL HANSANKUTTY HAJI	July 20, 1994
KARAPPARA ESTATE Vs. SUB REGISTRAR	March 17, 1994
KARTHIYANI AMMA Vs. SUDASUNDARAN	February 3, 1994
KASI CHETTIAR M A M Vs. AGRICULTURAL INCOME TAX OFFICER	April 7, 1994
KEKA NATURE PRESERVATION SOCIETY Vs. PROF LIVESTOCK RESEARCH CENTRE	October 6, 1994
KERALA FINANCIAL CORPORATION Vs. RECOVERY OFFICER	June 22, 1994
KERALA PANCHAYAT EXECUTIVE OFFICERS ASSOCIATION Vs. STATE OF KERALA	November 4, 1994
KERALA RUBBER AND RECLAIMS LTD Vs. SALES TAX OFFICER 1ST CIRCLE ERNAKULAM	February 24, 1994
KERALA SPINNING MILLS WORKERS UNION Vs. KERALA SPINNERS LTD	January 17, 1994
KERALA STATE COIR CORPORATION LIMITED Vs. UNION OF INDIA	April 4, 1994
KERALA STATE COIR CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL	November 29, 1994
KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	July 19, 1994
KERALA STATE ELECY BOARD Vs. LABOUR COURT	June 8, 1994
KERALA VYAPARI Vs. E. SAMITHI	November 15, 1994
KERALA VYAPARI VYAVASSAI EKOPANA SAMITHI AND ANOTHER Vs. VELLOOR PANCHAYAT AND OTHERS	November 15, 1994
KESAV CASHEW CO Vs. DEPUTY COMMISSIONER OF INCOME TAX	July 14, 1994
KESAVAN ANANDAKUMAR Vs. NANGALI AMMA	April 5, 1994
KEYEMYES TRADING AGENCY Vs. STATE OF KERALA AND ORS.	May 24, 1994
KHATAISONS Vs. ADDL SALES TAX OFFICER	February 22, 1994
KITTA Vs. KUTTAN	June 8, 1994
KOCHUKUNJU NAIR Vs. KOSHY SOSAMMA	December 20, 1994
KOTTAPPADY SERVICE CO OP BANK Vs. ASST REGISTRAR	July 7, 1994
KRISHNA KUMAR Vs. STALE OF KERALA	February 14, 1994
KRISHNA PILLAI Vs. TAHSILDAR	February 18, 1994
KRISHNAN G Vs. CONTROLLER OF ESTATE DUTY ASST	May 24, 1994
KRISHNAN NAMBUDIRI Vs. THANKAMANI	February 18, 1994
KUDUVAKUZINYIL SUDHAKARAN Vs. STATE	September 30, 1994
KUMARAN Vs. RAMAN	January 17, 1994
KUMARAN Vs. TAHSILDAR	May 24, 1994
KUMARAN Vs. STATE OF KERALA	April 8, 1994
KUMARAN Vs. MOHAMMED KHADER	July 19, 1994
KUNHALAN HAJI Vs. STATE OF KERALA	July 13, 1994
KUNHIMUHAMMED Vs. KHADEEJA	June 24, 1994
KURIAKOSE Vs. STATE OF KERALA	December 14, 1994
KURIAKOSE BABY Vs. KADAVOOR SERVICE CO OP BANK	August 10, 1994
KURIAN Vs. REGISTRAR	June 24, 1994
KURUVILLA ABRAHAM Vs. JOHN	December 15, 1994
KUTTAN PILLAI Vs. UNION OF INDIA	January 3, 1994
LAKSHMANAN Vs. STATE OF KERALA	December 5, 1994
LAKSHMI AMMA Vs. RAJALAKSHMI	April 6, 1994
LALITHA Vs. STATE OF KERALA	March 29, 1994
LAW SOCIETY OF INDIA Vs. FERTILIZERS and CHEMICALS TRAVANCORE LTD	February 14, 1994
LEELAVATHY NAMBIAR Vs. SANKARA KURUP	March 2, 1994
LIFE INSURANCE CORPN OF INDIA TRIVANDRUM Vs. PRASANNA DEVARAJ	August 18, 1994
LOUIS PACHAN Vs. JANAKI AMMA	October 4, 1994
LYYUNNI Vs. ANTO	February 3, 1994
M ABUBACKER KUNJU Vs. R THULASIDAS	November 5, 1994
M RAJAGOPALAN Vs. BABY ALEX	September 8, 1994
M S N MEDICALS THIRUVALLA Vs. K S R T CORPN THIRUVANANTHAPURAM	March 9, 1994
M V MOHAN NAIR Vs. STATE	October 6, 1994
M. BALAKRISHNAN NAIR Vs. STATE OF KERALA	July 18, 1994
M. C. MAMMEN Vs. KSEB	December 13, 1994
M. DEVAKI Vs. STATE	September 20, 1994
M. FARISA BEEVI Vs. SUPDT. OF POLICE	June 1, 1994
M. MUKUNDAN Vs. THE REGIONAL TRANSPORT AUTHORITY, KANNUR AND OTHERS	August 26, 1994
MADHUSOODANAN Vs. CHIEF ELECTION COMMISSION	October 19, 1994
MADRAS FERTILISERS LIMITED Vs. ASSISTANT COMMISSIONER ASSESSMENT SPECIAL CIRCLE II AGRL INCOME TAX AND SALES TAX DEPT ERNAKULAM	April 5, 1994
MAMMACHAN Vs. K S R T C	June 28, 1994
MAMMED Vs. PATHUMMA	July 18, 1994
MANAGER K M M U P SCHOOL PERINTHLMANNA SOUTH Vs. STATE OF KERALA	October 5, 1994
MANAGER, AMRITA SANSKRIT H. S. SCHOOL Vs. STATE OF KERALA	March 9, 1994
MANAGER, RBI Vs. KRISHNAKUMAR	October 18, 1994
MANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	November 23, 1994
MANI VARGHESE Vs. REGIONAL CONTROLLER T T	January 21, 1994
MANMOHAN MALHOTRA Vs. P M ABDUL SALAM	January 11, 1994
MANSARUDEEN Vs. K S E B	February 17, 1994
MARIAMMA ABRAHAM Vs. ITTY OOMMEN	September 19, 1994
MARIYAPPANASSARI Vs. AMARAVATHY AMMAL	December 12, 1994
MARUTI WIRE INDUSTRIES P LTD Vs. SALES TAX OFFICER	May 24, 1994
MARY Vs. STATE OF KERALA	July 25, 1994
MARYA TERESA MARTIN Vs. E MARTIN MADRAS	February 9, 1994
MATHAI @ BABY Vs. THOMAS	February 23, 1994
MATHAI SYRIAC Vs. KSRTC	March 9, 1994
MATHEW Vs. TAHSILDAR	February 4, 1994
MATHEW Vs. SUPT OF POLICE	July 7, 1994
MATHEW Vs. PLANTATION CORPORATION OF KERALA	October 7, 1994
MATHEW Vs. SARAMMA	November 16, 1994
MATHEW PHILIP Vs. MALAYALAM PLANTATIONS INDIA LTD	June 24, 1994
MATHRI Vs. STATE OF KERALA	May 6, 1994
MEENAKSHY Vs. KAMALAKSHY AMMA	June 7, 1994
MICHAEL Vs. STATE OF KERALA	February 9, 1994
MICHAEL Vs. VICTOR	December 20, 1994
MOHAMMED Vs. RUKKIYA	September 7, 1994
MOHAMMED BASHEER Vs. SALES TAX APPELLATE TRIBUNAL TRIVANDRUM	October 27, 1994
MOHAMMED MEERAN Vs. LAND BOARD	August 25, 1994
MOHAMMED P.C. Vs. CORPORATION BANK	February 11, 1994
MOHAN Vs. PUBLIC SERVICE COMMISSION	August 18, 1994
MOHANAN Vs. THANKAMANI	September 9, 1994
MOHANAN Vs. STATE OF KERALA	December 2, 1994
MOHANAN NAIR Vs. STATE OF KERALA	July 29, 1994
MOIDOO Vs. STATE OF KERALA	June 17, 1994
MOLLY Vs. STATE OF KERALA	March 16, 1994
MOOSA Vs. JOINT REGISTRAR	October 25, 1994
MOOTHORAKUTTY Vs. CHIRUTHAKUTTY	December 23, 1994
Muhammad Vs. State of Kerala	November 30, 1994
MUHAMMED Vs. STATE OF KERALA	January 31, 1994
MUHAMMED Vs. PARUKUTTY AMMA	January 13, 1994
MURALEEDHARAN PILLAI Vs. DIRECTOR GENERAL OF POLICE	January 28, 1994
MURALEEDHARAN R. K. Vs. STATE OF KERALA	November 24, 1994
N V ANTONY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES THRISSUR	August 12, 1994
N V SHENOY AND CO Vs. SALES TAX OFFICER III CIRCLE ERNAKULAM	June 13, 1994
N.U. MOHANAN Vs. DR. K. P. DHANWANTHARI DAS	February 15, 1994
NACHIMUTHU Vs. SALES TAX OFFICER	May 24, 1994
NAGALINGA NADAR M M SONS Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	March 3, 1994
NAJEEB Vs. N.K. BABU AND OTHERS	July 31, 1994
NAJEEB Vs. BABU	July 21, 1994
NANDANAN Vs. STATE OF KERALA	March 15, 1994
NANDESAN Vs. STATE	March 16, 1994
NARAYANA PILLAI Vs. STATE OF KERALA	March 25, 1994
NARAYANA RAO Vs. LAXMI AMMA	June 12, 1994
NARAYANAN Vs. UNION OF INDIA	March 22, 1994
NARAYANAN Vs. B P L SYSTEMS P LTD	February 14, 1994
NARAYANAN ANANDAN Vs. R RAKESH	January 28, 1994
NARAYANI AMMA Vs. GOVINDAN NAMBI	August 1, 1994
NARAYANI R PRASAD Vs. MAVELIKARA MUNICIPALITY	July 19, 1994
NATIONAL INSURANCE CO LTD Vs. RAMAKRISHNA PILLAI	July 18, 1994
NATIONAL INSURANCE CO LTD Vs. SIVASANKARA PILLAY	November 25, 1994
NELLIAMPATHY TEA AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	September 20, 1994
NEW INDIA ASSURANCE CO LTD Vs. PENNAMMA KURIEN	December 19, 1994
NEW INDIA ASSURANCE CO LTD Vs. V N THANKAPPAN	August 10, 1994
NEW INDIA ASSURANCE CO. LTD Vs. RAJAN	November 29, 1994
NEW INDIA ASSURANCE CO. LTD Vs. PANDYAT KUNIYIL PUSHPAVALLY	August 1, 1994
NEW INDIA ASSURANCE CO. LTD. Vs. MARY	August 5, 1994
NEYYATTINKARA RAVI Vs. N. MUHAMMED ISMAIL AND ANR.	January 24, 1994
NINAN Vs. RUFUS OLIVERO	March 8, 1994
NIRMALA KUMARI Vs. UNIVERSITY OF KERALA	February 24, 1994
NUCLEAR POWER CORPN. OF INDIA LTD Vs. ASIAN TECHS LTD	March 9, 1994
OCEANIC PRODUCTS EXPORTING CO Vs. COMMISSIONER OF INCOME TAX	February 7, 1994
ORIENTAL INSURANCE CO Vs. MOTHER SUPERIOR S H CONVENT	April 7, 1994
ORIENTAL TRADING COMPANY Vs. STATE BANK OF INDIA	December 9, 1994
OUSEPH ESTHAPANOSE Vs. STATE OF KERALA	July 29, 1994
P D PILLAI Vs. KALIYANIKUTTY AMMAFB	June 29, 1994
P G JOSE Vs. T K MADHU	March 30, 1994
P GOPIDASAN Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPN LTD	January 13, 1994
P K KUMARAN Vs. IDUKKI JILLA MOTOR MAZDOOR SANGH BMS	March 3, 1994
P K POULOSE Vs. STATE OF KERALA	October 28, 1994
P K SADASIVAN Vs. JOINT REGISTRAR DAIRY	June 24, 1994
P K THANKACHAN Vs. THALANADU SERVICES CO-OP BANK	January 21, 1994
P K VARUGHESE AND SONS Vs. VACCO	April 8, 1994
P K YUSUF Vs. INCOME TAX OFFICER	May 24, 1994
P M ABU Vs. P P SUBAIDA	July 21, 1994
P N MENON Vs. CORPORATION OF CALICUT	July 28, 1994
P P PONNAN Vs. LABOUR COURT	February 21, 1994
P P SONS Vs. ASSISTANT COMMISSIONER	January 13, 1994
P S ABDUL MAJEED Vs. INCOME TAX OFFICER AND STO AGRL	January 4, 1994
P S HAMEED Vs. ADDITIONAL SALES TAX OFFICER	April 4, 1994
P. G. MADHAVAN Vs. P. K. SANTHAKUMARI AMMA	July 7, 1994
P.A. SULAIMAN Vs. MANAGING COMMITTEE AND OTHERS	February 21, 1994
P.C. RAVI Vs. UNION BANK OF INDIA	March 8, 1994
P.D. PILLAI Vs. MRS. KALYANIKUTTY AMMA AND OTHERS	June 24, 1994
P.J. THOMAS Vs. CORPORATION OF COCHIN	December 16, 1994
PACHAN SIVADASAN Vs. INDIRA	February 10, 1994
PALASSERI VELAYUDHAN Vs. PALASSERI ITHAYI	January 27, 1994
PALGHAT DIST CO OP R M SOCIETY LTD Vs. ASST COMMISSIONER	January 14, 1994
PANDAN KRISHNAN Vs. ASST ENGINEER KERALA STATE POLLUTION CONTROL BOARD REGIONAL OFFICE	December 22, 1994
PANDURANGA PRABHU Vs. MUHAMMED KUNHI	August 26, 1994
PANICKER KADAVU CONSUMER CO OPERATIVE SOCIETY LTD Vs. REGISTRAR OF CO OPERATIVE SOCIETIES	August 10, 1994
PAPPOO Vs. KURUVILLA	March 18, 1994
PATHUMMA Vs. COMMR AND SECRETARY TO GOVT	July 13, 1994
PERUMPADAPPU PUTHANPALLI J M H P COMMITTEE Vs. WAKF BOARD	February 15, 1994
PONNAMBALAN Vs. AUTHORITY UNDER MINIMUM WAGES ACT	September 2, 1994
PONNAPPAN Vs. STATE	November 15, 1994
POTTEKARAN AGENCIES Vs. SALES TAX OFFICER SPL CIRCLE PRODUCE MATTANCHERRY	March 21, 1994
POULOSE Vs. STATE OF KERALA	November 7, 1994
PRABHU Vs. INDIRA	June 7, 1994
PRADEEP Vs. STATE OF KERALA	September 7, 1994
PRASEETHAN Vs. SIVARAMAKRISHNAN AND ANR.	January 8, 1994
PREMIER BREWERIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	January 12, 1994
PSC Vs. MOHAN	August 18, 1994
PURUSHOTHAMAN Vs. THULASI	November 28, 1994
R BALAKRISHNA PILLAI Vs. STATE	November 23, 1994
R BALAKRISHNA PILLAI Vs. STATE OF KERALA	November 17, 1994
R RATHEESAN Vs. STATE OF KERALA	March 3, 1994
R THULASEEDHARAN Vs. STATE OF KERALA	March 25, 1994
R. PADMANABHAN Vs. UNION OF INDIA	July 19, 1994
RABECCA Vs. STATE OF KERALA	February 8, 1994
RADHA RAJU T S Vs. COMMISSIONER OF INCOME TAX	December 12, 1994
RADHAMONY Vs. SECRETARY DEPT OF HOME AFFAIRS	October 20, 1994
RAGHAVAKURUP Vs. PADMAVATHI AMMA	November 8, 1994
RAGHUNATHAN Vs. F A C T LTD	January 28, 1994
RAHILA BEEVI Vs. INDIRA DEVI	February 8, 1994
RAHILA BEEVI Vs. INDIRA DEVI AND ANOTHER	February 9, 1994
RAJAN N C J Vs. COMMISSIONER OF WEALTH TAX	November 23, 1994
RAJEEVAN Vs. EXCISE INSPECTOR	August 9, 1994
RAJENDRAN Vs. ASST ENGINEER KERALA STATE POLLUTION CONTROL BOARD REGIONAL OFFICE	December 22, 1994
RAJENDRAN Vs. STATE OF KERALA	August 18, 1994
RAJENDRAN Vs. SYNDICATE BANK	April 4, 1994
RAJESWARI EXPORT HOUSE Vs. COMMISSIONER OF INCOME TAX	July 14, 1994
RAJMOHAN NAIR Vs. STATE OF KERALA	November 23, 1994
RAMACHANDRA RAO Vs. RAJENDRA RAO	November 16, 1994
RAMACHANDRAN AND CO Vs. INCOME TAX OFFICER	May 24, 1994
RAMAKRISHNAN NAIR Vs. GURUVAYOOR DEVASWOM	October 11, 1994
RAMESH KUMAR Vs. STATE OF KERALA	November 14, 1994
RAMESH PAI Vs. STATE OF KERALA	October 31, 1994
RANI MATHEW Vs. THE REGIONAL TRANSPORT OFFICER AND OTHERS	December 5, 1994
RAVEENDRAN Vs. R T O KANNUR	December 22, 1994
RAVI Vs. MOHD ISMAIL	January 24, 1994
RAVI ABRAHAM Vs. CONTROLLER OF ESTATE DUTY	March 9, 1994
RAVIKUMAR Vs. ELIZABETH MATHEW	September 20, 1994
REMADEVI Vs. CALICUT UNIVERSITY APPELLATE TRIBUNAL	November 16, 1994
RENGANATHA PAI Vs. D I G OF POLICE	July 20, 1994
RENUKA JAYAPAL Vs. KERALA STATE HOUSING BOARD	August 25, 1994
ROSAMMA Vs. STATE OF KERALA	April 8, 1994
ROSAMMA THOMAS Vs. INCOME TAX OFFICER	June 28, 1994
S JAYAKUMARI Vs. S KRISHNAN NAIR	September 23, 1994
S RAJENDRAN Vs. ASST GENERAL MANAGER STATE BANK OF TRAVANCORE	February 7, 1994
S. LALITHAMBAL AND OTHERS Vs. SECY. CENTRAL BOARD OF EXCISE AND CUSTOMS	January 6, 1994
SADASIVAN NAIR Vs. COMMISSIONER AND SECRETARY TO GOVT HOME DEPARTMENT	August 18, 1994
SALAY MOHAMAD IBRAHIM SAIT Vs. INCOME TAX OFFICER	May 24, 1994
SALMA BEEVI Vs. NASIMUDEEN	March 30, 1994
SAMUEL Vs. MADHAVAN	December 9, 1994
SAMUEL Vs. PONNACHEN	December 9, 1994
SANDEEP MAKHNI Vs. TABE TREATMENT CLINICS INDIA PRIVATE LIMITED	October 7, 1994
SANJEEVI Vs. STATE OF KERALA	June 17, 1994
SANTHA Vs. 1ST ADDL DISTRICT JUDGE	February 3, 1994
SANTHAKUMARAN Vs. PRINCIPAL SUB JUDGE	July 5, 1994
SAROJINI AMMA Vs. DAKSHAYANI AMMA	December 8, 1994
SATHYABHAMA AMMA Vs. VIJAYA AMMA	October 3, 1994
SAVANI TRANSPORT PVT LTD Vs. SAVANI TRANSPORT EMPLOYEES ASSOCIATION	January 25, 1994
SEBASTIAN JOSEPH Vs. CHERIAN VARGHESE	February 3, 1994
SESSIONS JUDGE KALPETTA Vs. STATE	June 16, 1994
SHAJAN Vs. RAMAN PILLAI	July 22, 1994
SHIPPING CORPORATION OF INDIA LTD Vs. ORIENTAL INSURANCE CO LTD	October 3, 1994
SHIVMONI STEEL TUBES LTD Vs. STATE OF KERALA	March 30, 1994
SHYAM ELECTRICALS Vs. STATE OF KERALA	May 24, 1994
SIDHARTHAN Vs. HASSANKUTTY HAJI	July 20, 1994
SIRAJUDEEN Vs. DIRECTOR OF PUBLIC INSTRUCTION	January 12, 1994
SISCO Vs. STATE OF KERALA	April 5, 1994
SIVANANDAN Vs. STATE OF KERALA	May 24, 1994
SIVARAMAKRISHNAN Vs. STATE OF KERALA	May 24, 1994
SOBHA MENON Vs. PUBLIC SERVICE COMMISSION	April 7, 1994
SOMAN PILLAI Vs. STATE	September 6, 1994
SOUTH INDIA CORPORATION Vs. ASST COMMR OF SALES TAX	March 19, 1994
SOUTHERN INDIA MARINE PRODUCTS Vs. K S E B	October 6, 1994
SREE KANDAKARNA KSHETHRA Vs. KARUNAKARA THANDAR	March 2, 1994
SREEKUMARAN NAIR Vs. VELAYUDHAN NAIR	February 3, 1994
STATE BANK OF INDIA Vs. T R SEETHAVARMA	June 3, 1994
STATE BANK OF INDIA Vs. VISWANATHA NIRYATH (P) LTD	February 28, 1994
STATE OF KERALA Vs. AJIT KUMAR	March 30, 1994
STATE OF KERALA Vs. KOCHITTIAMMA	May 27, 1994
STATE OF KERALA Vs. C V ANTONY	June 22, 1994
STATE OF KERALA Vs. PAILY MANI	July 29, 1994
STATE OF KERALA Vs. NAVAB RAJENDRAN	January 18, 1994
STATE OF KERALA Vs. THOMAS	January 20, 1994
STATE OF KERALA Vs. RAJAYYAN	September 2, 1994
STATE OF KERALA Vs. RAMAKRISHNAN	September 19, 1994
STATE OF KERALA Vs. WOLF HANG KANNAD FINERT	November 14, 1994
STATE OF KERALA Vs. STANDARD RMO INSTRUMENTS	November 4, 1994
STATE OF KERALA Vs. CHELLAM	November 8, 1994
STATE OF KERALA Vs. P. K. SATHEESH	November 21, 1994
STATE OF KERALA Vs. JOSE @ SAJU	September 5, 1994
SUBBAMMAL P Vs. COMMISSIONER OF GIFT TAX	November 23, 1994
SUBENDRAN Vs. STATE OF KERALA	November 3, 1994
SUBHADRA Vs. STATE OF KERALA	November 30, 1994
SUDHAKARAN Vs. STATE	September 30, 1994
SUJATHA Vs. JOSE AUGUSTINE	March 29, 1994
SUJATHA WEAVING MILLS Vs. SYNDICATE BANK	January 13, 1994
SUJIR GANESH Vs. BOARD OF REVENUE	February 21, 1994
SUKUMARAN POTTI Vs. MUNSIFF	April 8, 1994
SULAIMAN Vs. BROADWAY HANAFI JUMA ATH PALLI	December 21, 1994
SULAIMAN Vs. TRAN PLYWOOD INDUSTRIAL	November 15, 1994
SULAIMAN RAWTHER A Vs. STATE OF KERALA	November 23, 1994
SUPDT OF POLICE Vs. FIROSE	March 30, 1994
SURESH Vs. STATE	December 21, 1994
SURESH KUMAR Vs. STATE OF KERALA	April 8, 1994
SUSAN VARGHESE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY	March 28, 1994
SUSEY JOSE Vs. G JANARDHANA KURUP	March 2, 1994
SYED MOHAIN S M Vs. INCOME TAX OFFICER	November 28, 1994
SYLVESTER P NETTO Vs. BOARD OF REVENUE	April 6, 1994
SYMON Vs. STATE OF KERALA	May 24, 1994
T M DEVASSY SECRETARY-CUM-FINANCE MANAGER Vs. MANAGING DIRECTOR PERIYAR LATEX P LTD	July 1, 1994
T PRASAD Vs. P D PUNNOOSE	March 11, 1994
T RAJAN Vs. STATE	January 25, 1994
T V ABDUL LAEF Vs. DISTRICT COLLECTOR KASARGOD	January 4, 1994
T. MAMMED AND ORS. Vs. TALUK LAND BOARD AND ORS.	July 18, 1994
T. VELAYUDHAN Vs. STATE OF KERALA AND OTHERS	July 21, 1994
T.V. MADHUSOODANAN Vs. THE CHIEF ELECTION COMMISSIONER AND ANOTHER	January 19, 1994
TEMPLES IN THE ERSTWHILE MALABAR AREA Vs. STATE OF KERALA	July 21, 1994
THAMARAPPALLY RUBBER PRODUCTS Vs. ADDITIONAL SALES TAX OFFICER	February 8, 1994
THANKAPPAN Vs. REJI XAVIER	December 21, 1994
THE CO-OPERATIVE SUGARS LTD. Vs. GOVT OF KERALA	May 30, 1994
THE COMMONWEALTH TRUST (INDIA) LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 25, 1994
THEKKANATTU FIRMS Vs. COMMISSIONER OF INCOME TAX	November 23, 1994
THOMAS Vs. BABU	September 24, 1994
THOMAS Vs. STATE OF KERALA	April 12, 1994
THOMAS JOHN Vs. P KOCHAMMINI AMMA	July 8, 1994
THOMASKUTTY Vs. UNION OF INDIA	July 11, 1994
TILAK ASSOCIATES Vs. UNION OF INDIA	July 8, 1994
TOMY GEORGE Vs. STATE	December 23, 1994
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES Vs. C I T	November 11, 1994
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 1	November 11, 1994
U GOPALAKRISHNA KUNIKULLAYA Vs. STATE	February 1, 1994
UDAYA TRADERS Vs. SALES TAX OFFICER	June 20, 1994
ULAHANNAN GEORGE Vs. PAILO KURIAN	June 8, 1994
UMMERKUTTY Vs. STATE OF KERALA	January 19, 1994
UNIQUE ALLIANCE INDUSTRIES GOA Vs. ANUPAMA AGENCIES TRICHUR	March 11, 1994
UNIQUE THREAD MILLS Vs. SALES TAX OFFICER	February 17, 1994
UNITED CONSTRUCTION CONTRACTORS Vs. COMMISSIONER OF INCOME TAX	March 7, 1994
UNITED INDIA INSURANCE CO LTD Vs. POOPPALLY COIR MILLS	June 27, 1994
UNIVERSITY OF KERALA Vs. VIDYADHIRAJA CHARITABLE SOCIETY	November 21, 1994
UNNEERIKUTTY M A Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	March 18, 1994
USHA ARAVIND Vs. THE SALES TAX OFFICER	March 23, 1994
V KALPAKAM AMMA Vs. MUTHURAMA IYER MUTHURKRISHNA LYER	July 28, 1994
V M KURIAN Vs. STATE OF KERALA	October 25, 1994
V MUHAMMED BASHEER Vs. STATE OF KERALA	November 30, 1994
V O DEVASSY Vs. PERIYAR CREDITS	March 17, 1994
V P MADHAVAN VYDIAR Vs. AJITH SIMHUN	January 14, 1994
V RAMAN Vs. STATE OF KERALA	January 21, 1994
V SANTHOSH Vs. JOINT REGISTRAR OF CO OP SOCIETIES THIRUVANANTHAPURAM	June 17, 1994
V V SAMUEL Vs. STATE OF KERALA	May 25, 1994
V. D. JOSEPH Vs. RASHTRA DEEPIKA LTD	January 25, 1994
V.A. MUHAMMED Vs. STATE	March 21, 1994
VALLY ESTATE Vs. INCOME TAX OFFICER ADDL AGRL	January 28, 1994
VAREED POULOSE Vs. STATE OF KERALA	March 18, 1994
VARGHESE Vs. M G UNIVERSITY	November 25, 1994
VARKEY Vs. DISTRICT COLLECTOR	June 30, 1994
VARKEY Vs. HEAD MASTER	January 20, 1994
VARKEY ABRAHAM Vs. WILD LIFE PRESERVATION OFFICER THEKKADY	January 5, 1994
VARKEY K. P. Vs. A.E.O. AND OTHERS	January 20, 1994
VARKI THOMAS Vs. FORWARD BANK LTD.	August 16, 1994
VASAVAN Vs. UNNIKRISHNAN	April 8, 1994
VASUDEV SHENOY Vs. GOVERNMENT OF INDIA	January 20, 1994
VATTAKAM PURATH PARAMBIL ANANDA BHAI Vs. KANAKA BHAI	January 28, 1994
VAZHAKKALA ESTATES PRIVATE LIMITED Vs. STATE OF KERALA	June 24, 1994
VEERAPPAN Vs. MUTHAMMA	August 18, 1994
VETTIMOODU MILK PRODUCERS COOP. SOCIETY LTD Vs. CATHOLIC SYRIAN BANK LTD	July 4, 1994
VIJAYAKUMAR Vs. STATE	August 25, 1994
VIJAYALAKSHMI Vs. RAJASEKHARAN NAIR	November 11, 1994
VIJAYASANKAR Vs. UNION OF INDIA	August 18, 1994
VRINDA Vs. INDIRA DEVI	January 20, 1994
VYPPIN BAR AND RESTAURANT EMPLOYEES UNION Vs. BHARGAVI	October 21, 1994
YACOB Vs. STATE OF KERALA	October 6, 1994
YUSUF KUNJU THAJUDEEN Vs. PADMANABHARY NARAYANARU AND ORS.	December 22, 1994
YUSUF P K Vs. INCOME TAX OFFICER	May 24, 1994
ZAINALABDEEN MUSALIAR A M Vs. COMMISSIONER OF INCOME TAX	November 4, 1994
ZUBAIRE P Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT	November 28, 1994

Year 1994 of HIGH COURT OF KERALA

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