A ABDUL NAZAR Vs. ADDITIONAL SALES TAX OFFICER-III 1ST CIRCLE THIRUVANANTHAPURAM
|
February 25, 1993 |
A CONVICT PRISONER IN THE CENTRAL PRISON THIRUVANANTHAPURAM Vs. STATE OF KERALA
|
May 31, 1993 |
A K MOHAMMED Vs. PROJECT DIRECTOR S E COCHIN
|
February 18, 1993 |
A M ABDUL KARIM Vs. A M MAMOO
|
January 11, 1993 |
A MANUAL Vs. INSPECTOR GENERAL OF REGISTRATIONS
|
March 18, 1993 |
A U PRADEEP Vs. UNIVERSITY OF CALICUT
|
November 17, 1993 |
A V GEORGEKUTTY Vs. STATE OF KERALA
|
March 10, 1993 |
A. ABDUL NAZAR Vs. ADDITIONAL SALES TAX OFFICER
|
February 17, 1993 |
A. SREEDHARAN NAIR Vs. UNION HARDWARES (PRIVATE) LTD.
|
August 5, 1993 |
A.P. RAMOO Vs. DISTRICT COLLECTOR AND ORS.
|
September 25, 1993 |
ABDHU Vs. ASSAINAR
|
July 21, 1993 |
ABDUL AZEEZ Vs. UNION OF INDIA
|
March 25, 1993 |
ABDUL HAMEED Vs. STATE OF KERALA
|
September 29, 1993 |
ABDUL KADAR Vs. PATHUMMA
|
December 5, 1993 |
ABDUL MAJEED Vs. STATE OF KERALA
|
December 2, 1993 |
ABDUL MAJEED SAHIB Vs. DISTRICT COLLECTOR KOLLAM
|
July 9, 1993 |
ABDULKADAR Vs. PATHUMMA MOHAMMEDAN
|
November 5, 1993 |
ABDULKHADER K. Vs. STATE
|
August 26, 1993 |
ABRAHAM Vs. STATE OF KERALA
|
July 30, 1993 |
ABRAHAM Vs. RETURNING OFFICER
|
February 1, 1993 |
ABRAHAM Vs. DIRECTOR OF TELECOMMUNICATIONS
|
February 18, 1993 |
ABRAHAM MATHEW Vs. STATE OF KERALA
|
November 10, 1993 |
ACHAMMA Vs. STATE BANK OF INDIA
|
April 5, 1993 |
ACHAMMA GEORGE Vs. TRIO PACKAGING COMPANY
|
April 5, 1993 |
ACHUTHANANDAN Vs. VARUGHEESE
|
August 25, 1993 |
AISHWARA MARITINE SERVICE Vs. COLLECTOR OF CUSTOMS AND ANR.
|
January 20, 1993 |
AIYSUMMA Vs. MARIYAMMA
|
February 26, 1993 |
ALBEN D SOUZA Vs. RATNAKARA SHENOI
|
August 6, 1993 |
ALBERT Vs. STATE OF KERALA
|
January 12, 1993 |
ALEX Vs. VIJAYAN
|
June 9, 1993 |
ALEXANDER Vs. JOSEPH CHACKO
|
July 12, 1993 |
ALEYAMMA KURUVILLA Vs. PENNAMMA THOMAS
|
July 12, 1993 |
ALEYAMMA SEBASTIAN Vs. D E O MALAPPURAM
|
December 14, 1993 |
ALIKUNJU HAMSA Vs. VARGHESE GEORGE
|
December 1, 1993 |
ALLEPPEY DIST CO OP D S CO OP SOCIETY LTD Vs. JOINT REGISTRAR
|
January 31, 1993 |
AMEEN TRADING CO Vs. BANK OF BARODA
|
July 15, 1993 |
AMMALU SUMATHI Vs. KESAVANNAIR
|
January 12, 1993 |
AMMUKUTTY AMMA Vs. UMADEVI AMMA AND ANOTHER
|
October 25, 1993 |
ANANDAPADMANABHAN Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1993 |
ANANDARAJAN Vs. STATE
|
June 25, 1993 |
ANNAMMA Vs. STATE OF KERALA
|
November 4, 1993 |
ANNAMMA IYPE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 15, 1993 |
ANSARI Vs. D I G C I S F
|
August 2, 1993 |
ANTHAPPAN Vs. FR PASCHAL
|
June 2, 1993 |
ANTO Vs. JACKSON
|
February 15, 1993 |
ANTONY Vs. COMMISSIONER CORPORATION OF COCHIN
|
November 12, 1993 |
ANTONY Vs. STATE OF KERALA
|
September 17, 1993 |
ANURADHA VARMA Vs. STATE OF KERALA
|
September 13, 1993 |
APPAVU SUNDARAM Vs. STATE OF KERALA
|
February 23, 1993 |
ARASAN AND CO Vs. STATE OF KERALA
|
June 2, 1993 |
ARAVIND TIN INDUSTRIES Vs. STATE OF KERALA
|
October 26, 1993 |
ARIEF TRADING COMPANY Vs. UNITED INDIA INSURANCE CO LTD
|
July 13, 1993 |
ARTS AND CINI HOUSE Vs. STATE OF KERALA
|
August 16, 1993 |
ASHRAF Vs. STATE OF KERALA
|
July 12, 1993 |
ASSIYA Vs. RAJEEVAN
|
August 13, 1993 |
ASSOCIATED RUBBER CO Vs. STATE OF KERALA
|
July 29, 1993 |
AUGUSTINE Vs. RAMAKRISHNAN
|
November 18, 1993 |
AYYAPPAN MANUVEL Vs. ANNAL JOICE
|
July 29, 1993 |
AZAD GROUP HOTELS Vs. STATE OF KERALA
|
June 23, 1993 |
AZIZ ALIAS KALLU AZI Vs. STATE OF KERALA
|
June 24, 1993 |
B INDIRA RANI Vs. COMMISSIONER OF INCOME TAX
|
January 14, 1993 |
B LAILA Vs. KOVALAM HARIJAN FISHERIES CO OPERATIVE SOCIETY LTD
|
April 5, 1993 |
B VALSALA Vs. SUNDARAM NADAR BHASKARAN
|
March 1, 1993 |
BABU VARGHESE Vs. MANAGER
|
August 23, 1993 |
BABUKUTTY Vs. STATE OF KERALA
|
February 3, 1993 |
BABY Vs. SATHY
|
July 9, 1993 |
BALACHANDRAN Vs. F A CT
|
June 17, 1993 |
BALACHANDRAN PILLAI Vs. STATE OF KERALA
|
November 24, 1993 |
BALAK GLASS EMPORIUM Vs. UNITED INDIA INSURANCE CO LTD
|
July 27, 1993 |
BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
February 15, 1993 |
BALAKRISHNAN Vs. RAMA SESHAN
|
January 27, 1993 |
BALAKRISHNAN NAIR Vs. CAIT
|
January 21, 1993 |
BALAKRISHNAN NAIR P V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND ST DEPUTY
|
June 9, 1993 |
BALANOOR TEA AND RUBBER COMPANY LIMITED Vs. STATE OF KERALA
|
February 10, 1993 |
BALANOOR TEA AND RUBBER COMPANY LIMITED Vs. STATE OF KERALA
|
September 10, 1993 |
BALRAJ Vs. DIRECTOR GENERAL OF HEALTH SERVICES
|
January 21, 1993 |
BAPPU ALIAS MOIDUNNI Vs. MOHAMMED
|
March 26, 1993 |
BASHEER Vs. STATE OF KERALA
|
June 18, 1993 |
BEEDI WORKERS INDUSTRIAL CO OP SOCIETY Vs. KUNHIKANNAN
|
August 25, 1993 |
BEEPATHUMMA Vs. THANKAMMA
|
April 7, 1993 |
BEERAVU Vs. K.K. DAMODARAN
|
November 5, 1993 |
BHADRAN Vs. STATE OF KERALA
|
March 8, 1993 |
BHAGAVAL DAS Vs. STATE OF KERALA
|
November 30, 1993 |
BHAGAVATHY RADHA Vs. NARAYANAN KAMALASANAN
|
November 30, 1993 |
BHANUJAN Vs. JAYABHANU
|
June 10, 1993 |
BHANUMATHY AMMA Vs. KOCHU PARVATHY AMMA AND ORS.
|
August 20, 1993 |
BHARATH SEA FOODS Vs. COMMISSIONER OF INCOME TAX
|
January 18, 1993 |
BHARGAVAN Vs. DIVISIONAL FOREST OFFICER
|
November 23, 1993 |
BHAVA SINGH Vs. ASST COLLECTOR OF CUSTOMS
|
March 15, 1993 |
BIJUMON Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
|
December 13, 1993 |
BIJUMON Vs. COMMISSIONER FOR ENTRANCE EXAMINATION
|
November 15, 1993 |
BINDU V.K. Vs. P.S.C.
|
February 8, 1993 |
BOZA Vs. VARGHESE
|
September 13, 1993 |
C A GOPALAN Vs. INSPECTOR GENERAL OF POLICE CRIMES
|
January 15, 1993 |
C M RADHAKRISHNAN Vs. STATIONX MANAGER INDIAN AIRLINES
|
March 29, 1993 |
C N SURENDRAN Vs. STATE OF KERALA
|
June 29, 1993 |
C. LALITHA Vs. STATE OF KERALA AND OTHERS
|
March 22, 1993 |
C. LATHA Vs. STATE
|
August 3, 1993 |
C.N. GOPALA KURUP Vs. K.S.E.B.
|
January 14, 1993 |
C.P. RADHAKRISHNAN Vs. COCHIN STOCK EXCHANGE LTD.
|
May 31, 1993 |
CANARA BANK Vs. TECON ENGINEERS
|
December 22, 1993 |
CAPPELLOTTO LIVIO Vs. INDIAN COUNCIL OF SOCIAL WELFARE
|
November 2, 1993 |
CATHOLIC DIOCESE OF TIRUVALLA Vs. STATE OF KERALA
|
October 7, 1993 |
CEAKAY RUBBER INDUSTRIES Vs. STATE OF KERALA
|
July 14, 1993 |
CENTRAL BOARD OF SECONDARY EDN Vs. CONSUMER DISPUTE REDRESSAL FORUM
|
October 6, 1993 |
CHACKO ABRAHAM Vs. APPELLATE AUTHORITY
|
February 10, 1993 |
CHAKKY RUDRANI Vs. VELAYUDHAN KRISHNAN
|
October 7, 1993 |
CHANDRA MOHAN NAIR Vs. FACT
|
August 23, 1993 |
CHANDRAN Vs. SPECIAL TAHSILDAR L A
|
August 26, 1993 |
CHANDRAN M Vs. ELECTION COMMISSION OF INDIA
|
May 21, 1993 |
CHANDRASEKHARA PRABHU Vs. KUNHI MOIDEEN
|
October 26, 1993 |
CHANDRASEKHARAN Vs. STATE OF KERALA
|
February 10, 1993 |
CHANDRASEKHARAN Vs. STATE OF KERALA
|
March 9, 1993 |
CHARULATHA Vs. MANJU
|
November 16, 1993 |
CHELA BEEDI WORKERS INDUSTRIAL CO-OP SOCIETY LTD Vs. K K BHARATHAN
|
March 22, 1993 |
CHERIAN K ANTHRAYOSE Vs. JOINT REGISTRAR
|
August 23, 1993 |
CHIRUTHA P P Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND ST DEPUTY
|
September 23, 1993 |
CITY JEWELLERY Vs. STATE OF KERALA
|
April 5, 1993 |
COCHIN CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1993 |
COCHIN PORT TRUST Vs. ACHUTHAN PILLAI AND CO.
|
November 23, 1993 |
COCHIN PORT TRUST Vs. T.P. VALSAN
|
July 2, 1993 |
COCHIN TEA SYNDICATE Vs. ASSISTANT COMMISSIONER ASSMT SALES TAX OFFICE SPECIAL CIRCLE PRODUCE
|
March 12, 1993 |
COLLECTOR OF CUSTOMS Vs. STATE OF KERALA
|
March 26, 1993 |
COMINCO BINANI ZINC LTD Vs. MOHANAN
|
January 8, 1993 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ELEMBILERY ESTATE
|
February 22, 1993 |
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED
|
August 17, 1993 |
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY Vs. CHIDAMBARAM R S
|
June 29, 1993 |
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY AND CAST Vs. MOUNT ESTATE
|
November 11, 1993 |
COMMISSIONER OF AGRL INCOME TAX AND SALES TAX Vs. VARDHANI PLANTATIONS P LTD
|
February 24, 1993 |
COMMISSIONER OF GIFT TAX Vs. P GOPINATHAN
|
March 1, 1993 |
COMMISSIONER OF GIFT TAX Vs. VIJAYAKUMAR T R
|
March 9, 1993 |
COMMISSIONER OF GIFT TAX Vs. SURSINGH JAIRAM ASHER
|
June 23, 1993 |
COMMISSIONER OF INCOME TAX Vs. KISHOREKUMAR SHAMJI
|
June 23, 1993 |
COMMISSIONER OF INCOME TAX Vs. PODIMATTOM WINES
|
June 22, 1993 |
COMMISSIONER OF INCOME TAX Vs. M SUBAIDA BEEVI
|
June 21, 1993 |
COMMISSIONER OF INCOME TAX Vs. S R A REDDIAR AND SONS
|
June 15, 1993 |
COMMISSIONER OF INCOME TAX Vs. KAR VALVES LIMITED
|
March 10, 1993 |
COMMISSIONER OF INCOME TAX Vs. KHADER HAJI P P
|
March 18, 1993 |
COMMISSIONER OF INCOME TAX Vs. JACOB M C
|
February 25, 1993 |
COMMISSIONER OF INCOME TAX Vs. KANAM LATEX INDUSTRIES PRIVATE LIMITED
|
February 22, 1993 |
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
|
March 8, 1993 |
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
|
March 1, 1993 |
COMMISSIONER OF INCOME TAX Vs. PALLIVEEDU TRADERS
|
March 1, 1993 |
COMMISSIONER OF INCOME TAX Vs. UNION SAW MILLS
|
February 18, 1993 |
COMMISSIONER OF INCOME TAX Vs. UNITED ELECTRICAL INDUSTRIES LIMITED
|
January 13, 1993 |
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED NO 1
|
January 5, 1993 |
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED NO 2
|
February 3, 1993 |
COMMISSIONER OF INCOME TAX Vs. LEKSHMI BAI H H
|
February 4, 1993 |
COMMISSIONER OF INCOME TAX Vs. K P SUBBARAMA SASTRIGAL
|
January 29, 1993 |
COMMISSIONER OF INCOME TAX Vs. H H SIR RAMA VARRNA
|
February 4, 1993 |
COMMISSIONER OF INCOME TAX Vs. BHAGAVATHI TEXTILES LIMITED
|
October 29, 1993 |
COMMISSIONER OF INCOME TAX Vs. SREE BHAGAVATHI TEXTILES LTD
|
October 29, 1993 |
COMMISSIONER OF INCOME TAX Vs. VANAJA TEXTILES LTD
|
October 29, 1993 |
COMMISSIONER OF INCOME TAX Vs. MADRAS SPINNERS LIMITED
|
October 29, 1993 |
COMMISSIONER OF INCOME TAX Vs. K S MOHAMMED
|
November 17, 1993 |
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND CO TRAVANCORE LIMITED
|
July 1, 1993 |
COMMISSIONER OF INCOME TAX Vs. NAYAK S P AND RAMESH H
|
July 6, 1993 |
COMMISSIONER OF INCOME TAX Vs. FACT LIMITED
|
July 9, 1993 |
COMMISSIONER OF INCOME TAX Vs. POLYCLINIC PRIVATE LIMITED
|
July 22, 1993 |
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST
|
July 21, 1993 |
COMMISSIONER OF INCOME TAX Vs. PULIKKAL MEDICAL FOUNDATION PRIVATE LIMITED
|
August 5, 1993 |
COMMISSIONER OF INCOME TAX Vs. KILKOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED
|
August 17, 1993 |
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA COMPANY LIMITED
|
August 11, 1993 |
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND COMPANY LIMITED
|
August 12, 1993 |
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OPERATIVE MARKETING FEDERATION LIMITED
|
August 11, 1993 |
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES LIMITED
|
August 6, 1993 |
COMMISSIONER OF INCOME TAX Vs. ALLEPPEY COMPANY LIMITED
|
September 22, 1993 |
COMMISSIONER OF WEALTH TAX Vs. E K MATHEW
|
July 13, 1993 |
COMMISSIONER OF WEALTH TAX Vs. MAMMEN K C MALAYALA MANORAMA
|
February 18, 1993 |
COMMISSIONER OF WEALTH TAX Vs. GUNA SHENOY A S
|
March 18, 1993 |
COMMR OF AGRL INCOME TAX Vs. THIRUMBADI RUBBER CO LTD
|
June 12, 1993 |
COMMR OF WEALTH TAX Vs. MATHEW
|
July 13, 1993 |
CST DEPUTY Vs. JINACHANDRAN M K
|
June 9, 1993 |
D.C.T.U. (INTUC-1) Vs. K.J. VINCENT
|
June 7, 1993 |
DAEVAKI AMMA Vs. K P SREEDHARAN
|
February 24, 1993 |
DAMI Vs. STATE OF KERALA
|
February 8, 1993 |
DAMODARAN Vs. YESHODA
|
March 25, 1993 |
DAMODARAN Vs. DISTRICT COLLECTOR
|
January 13, 1993 |
DAMODARAPRABHU Vs. JAGANALHA PRABHU
|
February 22, 1993 |
DANIEL Vs. M.G. GEORGE
|
July 29, 1993 |
DAVIS Vs. STATE OF KERALA
|
March 11, 1993 |
DAVIS KURIAPE Vs. STATE BANK OF INDIA
|
November 30, 1993 |
DAVIS PAUL Vs. STATE OF KERALA
|
January 28, 1993 |
DENA BANK Vs. GLORPHIS JAMES
|
February 2, 1993 |
DEPUTY COMMISSIONER Vs. ABDULSALAM N M
|
June 16, 1993 |
DEPUTY COMMISSIONER OF SALES TAX Vs. PADINJAREKKARA RUBBER WORKS (P) LTD
|
September 30, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. TRAVANCORE
RUBBERS LTD
|
September 28, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K VASANTHA
|
September 30, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MADRAS RUBBER FACTORY LTD
|
October 28, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. AHAMMED
|
November 17, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V B ABOOBACKER
|
July 22, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. A V M FILMS AGENCIES
|
August 25, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MAROLI ACHUTHAN
|
June 11, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. S SULAIKHA BEEVI
|
June 21, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C A KUNJIMOOSA AND CO
|
June 9, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CEE VEE KAY AND COMPANY
|
June 2, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V GEORGE
|
April 5, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M KOYAKUTTY
|
January 19, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K VELU
|
January 20, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. N JANARDANAN
|
January 15, 1993 |
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C PRASAD
|
February 8, 1993 |
DESIYA CHUMATTU THOZHILALI UNION Vs. SUPERINTENDENT OF POLICE
|
June 7, 1993 |
DEVASSY Vs. THOMAS
|
January 25, 1993 |
DEVDAS Vs. ADMINISTRATOR
|
December 25, 1993 |
DILEEPKUMAR Vs. GENERAL INSURANCE CORPORATION OF INDIA AND ORS.
|
December 13, 1993 |
DINAMONY Vs. DT SUPDT OF POLICE KOLLAM
|
November 23, 1993 |
DOMINIC Vs. GOPALAKRISHNAN
|
June 4, 1993 |
DY COMMR OF SALES TAX Vs. ARCHANA JEWELLERY
|
January 18, 1993 |
DY COMMR OF SALES TAX Vs. ABOOBACKER
|
July 22, 1993 |
E S I C Vs. K K PUSHKARAN
|
June 8, 1993 |
EDARATH NARAYANAN NAIR Vs. NARAYANAN NAMBOODIRI
|
May 25, 1993 |
EDDY CURRENT CONTROLS INDIA LTD Vs. R PROVIDENT FUND COMMISSION
|
July 9, 1993 |
ELITE JEWELLERY Vs. ASSISTANT COMMISSIONER ASMT SALES TAX SPECIAL CIRCLE THRISSUR
|
June 23, 1993 |
EMKEY TRADERS Vs. STATE OF KERALA
|
July 13, 1993 |
EXECUTIVE ENGINEER A V I PROJECT AGALI Vs. E and E PROTECTION SAMITHY
|
March 31, 1993 |
FAICON TYRES LTD Vs. MOHAN RAJAN
|
July 30, 1993 |
FALGUNAN Vs. ASST EXCISE COMMISSIONER
|
December 3, 1993 |
FATHIMA Vs. KUNHAMMED HAJI
|
October 20, 1993 |
FATHIMA BEEVI Vs. DISTRICT MAGISTRATE
|
September 17, 1993 |
FATIMA CO OP CREDIT SOCIETY LTD Vs. DEPUTY LABOUR COMMISSIONER
|
October 14, 1993 |
FAZALUDDIN HAQUE Vs. STATE OF KERALA
|
April 16, 1993 |
FAZALUDDIN HAQUE, A. Vs. THE STATE OF KERALA AND ORS.
|
April 6, 1993 |
FEROKE SERVICE CO OP BANK LTD Vs. STATE OF KERALA
|
August 10, 1993 |
FR K J THOMAS Vs. STATE OF KERALA
|
July 27, 1993 |
G M NAIR Vs. JAGADARNMA
|
December 20, 1993 |
G MOHANAN Vs. DISTRICT COLLECTOR WAYANAD
|
October 6, 1993 |
G T N TEXTILES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 13, 1993 |
G. KRISHNANKUTTY PILLAI Vs. JOINT REGISTRAR
|
February 26, 1993 |
G. RAJENDRA BABU Vs. STATE OF KERALA
|
November 30, 1993 |
GANAPATHY ACHARYA Vs. BHASKARAN
|
June 2, 1993 |
GANGADHARAN Vs. DY DIRECTOR OF EDUCATION
|
September 30, 1993 |
GENTLE JOSEPH AND CO Vs. STATE OF KERALA
|
February 17, 1993 |
GEORGE Vs. DANIEL
|
May 28, 1993 |
GEORGE Vs. STATE OF KERALA
|
July 16, 1993 |
GEORGE Vs. STATE
|
December 22, 1993 |
GEORGE C KAPPEN Vs. GOVT OF KERALA
|
April 7, 1993 |
GEORGE MAMPILLY Vs. KARTHYANI SAMBU
|
May 28, 1993 |
GEORGE PETER Vs. STATE OF KERALA
|
February 18, 1993 |
GIREESAN Vs. INDIAN OVERSEAS BANK
|
December 8, 1993 |
GOMATHI AMMA Vs. MEENAKSHI AMMA
|
October 22, 1993 |
GOVT ENGG COLLEGE Vs. SREENIVASAN
|
January 1, 1993 |
GOVT. OF KERALA Vs. GEORGE C. KAPPEN
|
July 13, 1993 |
HAMSA Vs. IBRAHIM
|
August 26, 1993 |
HANEEFA Vs. STATE
|
February 11, 1993 |
HARI Vs. STATE OF KERALA
|
February 10, 1993 |
HARIDAS Vs. DISTRICT JUDGE
|
July 7, 1993 |
HARIKUMARAN NAIR Vs. KERALA STATE FINANCIAL ENTERPRISES
|
July 30, 1993 |
HASSAINAR Vs. RAZIYA
|
October 1, 1993 |
HATHIKA Vs. PUTHIYAPURAYIL PADMANABHAN
|
November 23, 1993 |
HEMA V KUMAR Vs. ADDL SALESTAX OFFICER
|
January 6, 1993 |
HENRY GOMEZ Vs. GOVT OF KERALA
|
October 6, 1993 |
HINDUSTAN LATEX LTD Vs. P G PADMARAJAN
|
October 22, 1993 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 1, 1993 |
HOTEL ASHOKA Vs. STATE OF KERALA
|
July 29, 1993 |
INDIAN OVERSEAS BANK Vs. KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD.
|
September 24, 1993 |
IQBAL Vs. UTHAMAN
|
June 18, 1993 |
ISMAIL Vs. STATE CONSUMER DISPUTES REDRESSAL COMMISSION
|
October 6, 1993 |
ITTOOP PHILIP Vs. APPUKUTTA MENON & OTHERS
|
January 6, 1993 |
J M JAMEELA IBRAHIM Vs. STATE OF KERALA
|
March 17, 1993 |
JACOB Vs. DIVISIONAL FOREST OFFICER
|
February 5, 1993 |
JACOB KURIAN Vs. STATE OF KERALA
|
August 26, 1993 |
JACOB KURIAN Vs. STATE OF KERALA AND ORS.
|
August 25, 1993 |
JACOB MATHEW Vs. STATE OF KERALA
|
October 21, 1993 |
JAIHIND Vs. STATE OF KERALA
|
August 16, 1993 |
JAIMY Vs. DY DIRECTOR
|
July 5, 1993 |
JAMES GEORGE Vs. SECRETARY KERALA STATE LEGISLATURE
|
March 25, 1993 |
JANABODHANA SAMATHY Vs. UNION OF INDIA
|
October 7, 1993 |
JANAKI Vs. STATE
|
April 7, 1993 |
JANET Vs. STATE OF KERALA
|
March 18, 1993 |
JAPAHARI Vs. PRIYA
|
July 2, 1993 |
JAYA BABY Vs. K K VIJAYAN
|
September 20, 1993 |
JAYAKARAN Vs. KERALA HEALTH R AND W SOCIETY
|
November 4, 1993 |
JAYARAM C C Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1993 |
JEYAMJE ARTS M P PRODUCTS Vs. CHALAKUDY MUNICIPALITY
|
July 23, 1993 |
JOHNNY KOTTOOR Vs. ERNAKULAM CO OPERATIVE H C SOCIETY LTD
|
June 10, 1993 |
JOHNSON Vs. MANAGER, ST. GEORGE'S HIGH SCHOOL
|
October 11, 1993 |
JOINT REGISTRAR OF CO OPERATIVE SOCIETIES Vs. K P GOPALAN
|
July 16, 1993 |
JOINT REGISTRAR, PALAKKAD Vs. K. SIVARAMAN
|
March 22, 1993 |
JOSE Vs. JOSEPH
|
August 24, 1993 |
JOSE Vs. ADDL SALES TAX OFFICER
|
January 6, 1993 |
JOSE JOHN Vs. STATE OF KERALA
|
November 30, 1993 |
JOSE PALLISSERY Vs. ADDITIONAL SALES TAX OFFICER CHALAKKUDY
|
January 6, 1993 |
JOSEPH Vs. AUTHORIZED OFFICER
|
January 8, 1993 |
JOSEPH Vs. MAHATMA GANDHI UNIVERSITY
|
November 16, 1993 |
JOSEPH MICHAEL AND BRORS Vs. STATE OF KERALA
|
February 18, 1993 |
JOY Vs. STATE OF KERALA
|
November 18, 1993 |
JYOTHI LABORATORIES Vs. INSPECTING ASSISTANT COMMISSIONER I T C KOZHIKODE
|
April 13, 1993 |
K A KHADER Vs. RAJAMMA JOHN MADATHIL
|
August 5, 1993 |
K A SUDEENDRA NAIR Vs. STATE OF KERALA
|
February 2, 1993 |
K BALAKRISHNA MENON Vs. DISTRICT JUDGE KOZHIKODE
|
December 2, 1993 |
K C JOY Vs. TAX RECOVERY OFFICER
|
March 17, 1993 |
K CHANDRASEKHARAN Vs. C SASIDHARAN PILLAI
|
January 29, 1993 |
K CHELLAKKANNU NADAR Vs. CHENKAL M R SIMON
|
September 30, 1993 |
K J LUKA Vs. STATE OF KERALA
|
March 25, 1993 |
K J SULATHA Vs. STATE
|
June 4, 1993 |
K K KRISHNAN NAIR Vs. SCRUTINY COMMITTEE SECY R T A MALAPPURAM
|
March 5, 1993 |
K M VARGHESE Vs. K M OOMMEN
|
July 20, 1993 |
K MOHAMMED SADIQUE Vs. SECRETARY R T A KOZHIKODE
|
March 2, 1993 |
K N GANGADHARAN NAIR Vs. GEORGE O THETTAYIL
|
October 20, 1993 |
K NANDAKUMAR Vs. INCOME TAX OFFICER
|
March 29, 1993 |
K PANKAJAKSHA PANICKER Vs. N VENUGOPALAN NAIR
|
August 11, 1993 |
K T SAINABA Vs. STATE OF KERALA
|
March 4, 1993 |
K V GANGADHARAN Vs. ADDITIONAL SALES TAX OFFICER-I ALWAYE
|
April 7, 1993 |
K. C. DEVASSIA Vs. STATE OF KERALA
|
February 1, 1993 |
K. RAGHAVAN NAIR Vs. STATE
|
October 14, 1993 |
K. S. AMMINI Vs. KSRTC
|
July 30, 1993 |
K. V. RAMAKRISHNAN Vs. STATE
|
November 5, 1993 |
K. VENKATA RAO Vs. STATE OF KERALA AND ORS.
|
February 15, 1993 |
K. VENUGOPALAN NAIR Vs. RETURNING OFFICER
|
July 21, 1993 |
K.A. JAMEELA Vs. UNION OF INDIA
|
August 13, 1993 |
K.I. CHERIYAN Vs. MOHANAN
|
March 4, 1993 |
K.P. LATHEEF Vs. THE SUPERINTENDING ENGINEER
|
February 17, 1993 |
K.S. MANI Vs. THE KERALA SOAPS AND OILS LTD.
|
April 7, 1993 |
K.V. MARAKKAR Vs. ASSISTANT REGISTRAR (PLANNING) AND OTHERS
|
April 6, 1993 |
KADEEJA BEEVI Vs. ABUBACKER
|
September 15, 1993 |
KALAVATHY Vs. SABEENA
|
June 22, 1993 |
KALIKAVU PANCHAYAT Vs. CHEKKUNNI
|
September 17, 1993 |
KALIMUTHU Vs. KANJI
|
September 13, 1993 |
KALLANGODAN SPICES Vs. ADDITIONAL SALES TAX OFFICER
|
November 5, 1993 |
KALLARA SUKUMARAN Vs. RAGHUCHANDRA BAI
|
March 5, 1993 |
KALPAKA RUBBER PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA
|
January 15, 1993 |
KAMALAKSHY AMMA Vs. STATE OF KERALA
|
March 17, 1993 |
KANJINGHAT BROTHERS. Vs. STATE OF KERALA
|
February 2, 1993 |
KANNAN Vs. SECRETARY BOARD OF REVENUE
|
December 22, 1993 |
KARTHIYANI AMMA Vs. PARUKUTTY AMMA
|
October 25, 1993 |
KAYAMKULAM MUNICIPALITY Vs. UMMERKUTTY
|
November 24, 1993 |
KEEPATTEL BAPPU Vs. KIZHAKKE VALAPPIL MUHAMMAD
|
March 26, 1993 |
KERALA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF KERALA
|
August 18, 1993 |
KERALA PRODUCTS Vs. SALES TAX OFFICER
|
March 26, 1993 |
KERALA PUBLIC SERVICE COMMISSION Vs. CONSUMER DISPUTES REDRESSAL FORUM
|
October 15, 1993 |
KERALA PUBLICITY BUREAU Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1993 |
KERALA SOLVENT EXTRACTIONS LTD Vs. A UNNIKRISHNAN
|
June 4, 1993 |
KERALA STATE AUTORICKSHAW DRIVERS FEDERATION Vs. CONTROLLER OF LEGAL METROLOGY
|
December 8, 1993 |
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1993 |
KERALA STATE COOP COIR MARKETING FEDERATION Vs. LABOUR COURT
|
February 4, 1993 |
KERALA TRAWLNET BOAT OPERATORS ASSOCIATION Vs. STATE OF KERALA
|
March 25, 1993 |
KESAVAN Vs. STATE OF KERALA
|
January 29, 1993 |
KOODARANJI SERVICE CO OP BANK LTD Vs. LISSY
|
August 24, 1993 |
KOODARANJI SERVICE CO-OP BANK Vs. M M LISSY
|
August 29, 1993 |
KOPPARAKANDATHIL NARAYANAN Vs. DIST COLLECTOR KANNUR
|
February 22, 1993 |
KRISHNA DAS Vs. TAHSILDAR
|
March 25, 1993 |
KRISHNA HOLLA Vs. STATE OF KERALA
|
March 29, 1993 |
KRISHNA PANICKER Vs. STATE OF KERALA
|
November 18, 1993 |
KRISHNAKUMAR Vs. ANANDAN
|
June 5, 1993 |
KRISHNAN KAKKANATH Vs. K. V. USHA DEVI
|
February 17, 1993 |
KRISHNANKUTTY Vs. STATE
|
October 6, 1993 |
KSFE LTD Vs. PURUSHOTHAMA RAO
|
October 5, 1993 |
KUMAR S S V Vs. COMMISSIONER OF INCOME TAX
|
February 3, 1993 |
KUMARI AMMA Vs. KAVUKUTTY AMMA
|
August 20, 1993 |
KUMARI BABY ALIAS LATHIKA Vs. C.C. APPU
|
September 22, 1993 |
KUNJAYYAPPAKUTTY Vs. STATE OF KERALA
|
June 2, 1993 |
KUNJUMOHAMMED Vs. CHAIRMAN
|
September 25, 1993 |
KUTTANAD RUBBER CO LTD Vs. K T ITTIYAVIRAH
|
July 9, 1993 |
LAMINA SUSPENSION PRODUCTS P LTD Vs. STATE OF KERALA
|
October 25, 1993 |
LUGA BAY SHIPPING CORPN Vs. BOARD OF TRUSTEES OF THE PORT OF COCHIN
|
November 25, 1993 |
M G NEELAKANDAN NAIR Vs. DEPUTY LABOUR COMMISSIONER
|
April 6, 1993 |
M HASSAINAR HAJI Vs. TAHSILDAR TALIPARAMBA
|
January 15, 1993 |
M JINADEVEN Vs. STATE
|
March 30, 1993 |
M M ABDUL HAMEED AND SONS Vs. DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM
|
October 7, 1993 |
M M ABDUL RAHIMAN Vs. JOINT REGISTRAR
|
April 15, 1993 |
M M NAGALINGAM NADAR SONS Vs. STATE OF KERALA
|
April 7, 1993 |
M P NARAYANAN NAMBIAR Vs. STATE
|
February 9, 1993 |
M P THIMMAPPA Vs. STATE OF KERALA
|
November 10, 1993 |
M S JEWELLERY Vs. ASSISTANT COMMISSIONER ASSESSMENT AGRL ITO STO
|
January 8, 1993 |
M SALIM SABEEDA INDUSTRIEST Vs. DIST JUDGE
|
September 17, 1993 |
MADHAVAN Vs. ADDL JUDL FIRST CLASS MAGISTRATE
|
February 26, 1993 |
MADHAVAN NAIR Vs. RAMANKUTTY MENON
|
October 18, 1993 |
MADHAVAN PILLAI Vs. DIRECTOR OF PANCHAYATS
|
October 15, 1993 |
MADHU Vs. KUTTAN
|
November 18, 1993 |
MADRAS SPINNERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX ASSESSMENT
|
January 22, 1993 |
MAHALINGA BHAT Vs. DOOJA SOUZA
|
December 10, 1993 |
MAHATMA GANDHI UNIVERSITY Vs. SANTHOSH
|
October 12, 1993 |
MAHAVIR KUMAR SURANA Vs. ASST EXCISE COMMISSIONER
|
March 16, 1993 |
MALAPPURAM DIST HEAD LOAD WORKERS FEDERATION Vs. KUNJU MOHAMMED
|
May 27, 1993 |
MALAPPURAM DT HEADLOAD WORKERS FEDERATION Vs. P KUNJU MOHAMMED
|
April 27, 1993 |
MAMU HAJI Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY
|
February 12, 1993 |
MANAGER A V L P SCHOOL Vs. STATE OF KERALA
|
January 4, 1993 |
MANAGER C L P SCHOOL Vs. MARY LEEMA
|
February 5, 1993 |
MANAGER M M H S Vs. DEPUTY DIRECTOR
|
November 26, 1993 |
MANAGER S V P M HIGH SCHOOL Vs. STATE
|
March 8, 1993 |
MANAGING PARTNER, BHARAT HOTEL Vs. LABOUR COURT, ERNAKULAM
|
March 3, 1993 |
MARIA GORETTI Vs. M G UNIVERSITY
|
March 23, 1993 |
MARIAMMA Vs. HINDUSTAN LATEX LTD
|
April 6, 1993 |
MARIAMMA Vs. UNION OF INDIA
|
August 13, 1993 |
MARIAMMA SUNNY Vs. STATE OF KERALA
|
December 10, 1993 |
MARY LEEMA V. J. Vs. MANAGER, C. L. P. SCHOOL
|
January 11, 1993 |
MATHAI Vs. ANNA
|
July 21, 1993 |
MATHEVAN SANKARAN Vs. NARAYANAN NARAYANAN & ORS.
|
August 5, 1993 |
MATHEW Vs. ANNAMMA MATHEW
|
November 17, 1993 |
MATHEW Vs. UTHUPPU THOMMAN
|
December 9, 1993 |
MAVOOR PANCHAYAT Vs. REVENUE BOARD
|
April 6, 1993 |
MC DOWELL Vs. SALES TAX OFFICER
|
June 22, 1993 |
MCDOWELL AND CO LTD Vs. SALES TAX OFFICER ENQUIRY KASARAGOD
|
June 22, 1993 |
MEENAKSHI Vs. MANIKKAM
|
December 6, 1993 |
METRO TRADING SYNDICATE Vs. STATE OF KERALA
|
February 23, 1993 |
MINI STEELS Vs. STATE OF KERALA
|
December 2, 1993 |
MODIYIL VARGHESE THOMAS Vs. STATE OF KERALA
|
September 20, 1993 |
MOHAMMAD Vs. MOHAMMED BEKE
|
November 16, 1993 |
MOHAMMAD KUTTY K M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 11, 1993 |
MOHAMMAD P K P Vs. CENTRAL BOARD OF DIRECT TAXES
|
June 11, 1993 |
MOHAMMED Vs. REVENUE DIVISIONAL OFFICER
|
March 1, 1993 |
MOHAMMED Vs. PROJECT DIRECTOR
|
January 25, 1993 |
MOHAMMED HARISS Vs. FATHIMA
|
January 14, 1993 |
MOHAMMED KUNJU ISHA BEEVI Vs. ELAYAKUNJU SHAHUL HAMEED
|
April 5, 1993 |
MOHAMMED NAJIM Vs. STATE OF KERALA
|
August 13, 1993 |
MOHANAN Vs. STATE OF KERALA
|
August 20, 1993 |
MOHANAN Vs. STATE OF KERALA
|
October 12, 1993 |
MOHANAN NAIR Vs. STATE OF KERALA
|
October 22, 1993 |
MONI Vs. STATE OF KERALA
|
August 27, 1993 |
MRS. ANURADHA VARMA AND OTHERS Vs. STATE AND OTHERS
|
September 3, 1993 |
MUHAMMAD Vs. STATE OF KERALA
|
May 25, 1993 |
MUHAMMED KUNHI Vs. ABDUL SALAM
|
April 1, 1993 |
MURALEEDHARAN Vs. STATE OF KERALA
|
March 5, 1993 |
MURALI PURUSHOTHAMAN Vs. UNION OF INDIA
|
January 17, 1993 |
MURALI PURUSHOTHAMAN Vs. UNION OF INDIA
|
January 7, 1993 |
MUTHU Vs. AMMALU
|
January 5, 1993 |
MUTHU Vs. AMMALU
|
January 15, 1993 |
MYTHEEN Vs. SAPHIYA
|
July 12, 1993 |
N BALARAMA KURUP Vs. CO OPERATIVE TRIBUNAL
|
August 26, 1993 |
N KURIAN GEORGE Vs. TAHSILDAR KOTTAYAM
|
September 16, 1993 |
N RAJAN ALIAS DWARARAJ Vs. STATE REP
|
June 8, 1993 |
NAGESH SALES CORPORATION Vs. KERALA SOAPS AND OILS LIMITED
|
October 28, 1993 |
NALINI Vs. PADMANABHAN KRISHNAN
|
July 29, 1993 |
NAMPUTHIRIS PICKLE INDUSTRIES Vs. STATE OF KERALA
|
January 27, 1993 |
NANGELI AMMA Vs. GOVINDAN NAMBISSAN
|
October 19, 1993 |
NARAYANA BHAT Vs. LALAN
|
August 17, 1993 |
NARAYANAN Vs. STATE OF KERALA
|
January 13, 1993 |
NARAYANAN Vs. DISTRICT COLLECTOR
|
February 22, 1993 |
NARAYANAN AND CO Vs. COMMISSIONER OF INCOME TAX
|
September 30, 1993 |
NARAYANAN NAMBOODIRI Vs. CHINNA
|
October 1, 1993 |
NARAYANAN RAGAVAN Vs. NOORDEEN
|
February 9, 1993 |
NAUSHAD Vs. NASEEMA BEEVI
|
December 15, 1993 |
NELLIAMPATHY TEA AND PRODUCE COMPANY LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
February 18, 1993 |
NESAMONY Vs. STATE OF KERALA
|
September 22, 1993 |
NEW INDIA ASSURANCE CO LTD Vs. KUNHIRAMAN NAMBIAR
|
November 17, 1993 |
NIAMATHULLA Vs. STATE OF KERALA AND ORS.
|
August 23, 1993 |
NIMMI VELAPPN Vs. PRADEEP CHANDRAN
|
December 13, 1993 |
NIRMALA Vs. DEPUTY DIRECTOR OF EDUCATION AND ORS.
|
August 13, 1993 |
NITHIRITHIL SHERLY Vs. C.M. CHANDRAMATHI
|
November 15, 1993 |
NIYAMAVEDI Vs. STATE OF KERALA
|
March 16, 1993 |
O. THANKAPPAN Vs. DISTRICT COLLECTOR
|
April 7, 1993 |
OLLUR REGIONAL IMITATION DIAMOND MANUFACTURERS Vs. LABOUR COURT
|
March 8, 1993 |
OMANA Vs. STATE OF KERALA
|
July 9, 1993 |
ORIENTAL INSURANCE CO. LTD Vs. K.P. HAMZA
|
March 3, 1993 |
OUSEPH Vs. STATE OF KERALA
|
July 9, 1993 |
OUSEPH Vs. LAND TRIBUNAL
|
August 3, 1993 |
OUSEPH VARGHESE Vs. KUNJOONJU ALEKUTTY
|
July 27, 1993 |
P C JOSE Vs. NANDAKUMAR
|
July 26, 1993 |
P C THOMAS Vs. LAILA BEEVI
|
January 12, 1993 |
P CHERRIYAKOYA Vs. UNION OF INDIA
|
August 13, 1993 |
P G THAMPI Vs. STATE OF KERALA
|
October 25, 1993 |
P I CHACKO Vs. CHIEF COMMISSIONER OF INCOME TAX
|
December 20, 1993 |
P K MOHAMMED RASHEED Vs. STATE OF KERALA
|
October 27, 1993 |
P KARUNAKARAN PILLAI Vs. STATE
|
November 24, 1993 |
P N SIVARAJAN Vs. STATE
|
July 13, 1993 |
P P CHIRUTHA Vs. DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX
|
September 23, 1993 |
P S JOSE Vs. STATE OF KERALA
|
July 20, 1993 |
P S N RAWTHER Vs. SHAHUL HAMEED
|
October 26, 1993 |
P V BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
July 26, 1993 |
P VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
|
February 15, 1993 |
P. C. JACOB Vs. GCDA
|
February 15, 1993 |
P. C. JOSE Vs. NANDAKAMAR
|
July 6, 1993 |
P. K. KUNJUMOL Vs. STATE OF KERALA
|
September 30, 1993 |
P. O. THOMAS AND ANOTHER Vs. LAILA DEVI
|
January 13, 1993 |
P. V. PRAKASINI Vs. KPSC
|
February 3, 1993 |
P.G. THAMPI Vs. STATE AND ORS.
|
October 26, 1993 |
PADINJAREKARA AGENCIES LTD Vs. STATE OF KERALA
|
February 22, 1993 |
PAILY GEEVARGHESE Vs. PAILY VARKEY
|
December 10, 1993 |
PALGHAT EXPORTS P LTD Vs. CHANDRAN
|
May 26, 1993 |
PAMPA WINES Vs. INCOME TAX OFFICER
|
February 9, 1993 |
PANICKER Vs. PRABHAKARAN
|
July 15, 1993 |
PANKAJAKSHA PANICKER Vs. VENUGOPALAN NAIR
|
August 17, 1993 |
PANKAJAKSHI AMMA Vs. S SAROJAM
|
July 1, 1993 |
PAPPACHAN Vs. STATE OF KERALA
|
September 17, 1993 |
PAPPACHAN ALIAS JOSEPH Vs. STATE OF KERALA
|
July 27, 1993 |
PARAKKATTIL ALEYAMMA Vs. SALES TAX OFFICER
|
March 19, 1993 |
PARAMESWARAN Vs. F A C T
|
March 22, 1993 |
PARANGODAN Vs. LAKSHMIKUTTY
|
September 28, 1993 |
PARAVATHY AMMA Vs. STATE OF KERALA
|
June 23, 1993 |
PARUR TOURIST HOME Vs. STATE OF KERALA
|
February 5, 1993 |
PATHANAMTHITTA JILLA T T UNION Vs. KURIAN JACOB
|
February 9, 1993 |
PAULOSE Vs. STATE OF KERALA
|
February 18, 1993 |
PAULOSE VARGHESE Vs. UNION OF INDIA
|
March 30, 1993 |
PEARL FOOD PRODUCTS Vs. STATE OF KERALA
|
January 22, 1993 |
PETER Vs. STATE OF KERALA
|
February 17, 1993 |
PETER Vs. KURIAN
|
November 18, 1993 |
PHILIP P J Vs. STATE OF KERALA
|
January 13, 1993 |
PHILOMINA NEROABP Vs. KOCHUPENNU PANKAJAKSHY AMMA
|
January 28, 1993 |
PICHA GANGADHARAN Vs. PACHI KAMALAKSHY
|
September 22, 1993 |
PIERCE LESLIE INDIA LTD Vs. A. RAMACHANDRAN
|
February 18, 1993 |
PLANTATION CORPORATION OF KERALA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 14, 1993 |
PLYWOOD HOUSE Vs. WOOD CRAFT PRODUCTS LTD
|
July 21, 1993 |
POCKUNJU THARAPPATTU LAKSHAMVEEDU Vs. STATE OF KERALA
|
March 18, 1993 |
POLACHAN Vs. STATE OF KERALA
|
August 2, 1993 |
PONNAMBALAN Vs. AUTHORITY UNDER MINIMUM WAGES ACT
|
June 7, 1993 |
POOVAN Vs. SUB INSPECTOR OF POLICE AROOR
|
February 9, 1993 |
POULOSE Vs. STATE OF KERALA
|
April 7, 1993 |
PRADEEP CHANDRAN Vs. NIMMI VELAPPAN
|
December 13, 1993 |
PRADEEPAN Vs. STATE OF KERALA
|
July 1, 1993 |
PREMIER TYRES LTD Vs. GENERAL SECRETARY PREMIER TYRES WORKERS ASSN
|
March 23, 1993 |
PRINCIPAL TRICHUR ENGINEERING COLLEGE Vs. SREENIVASAN
|
January 25, 1993 |
PULLALA AND ROSARY ESTATE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
February 4, 1993 |
PUTHIYA MALIYAKKAL SYED ALAVI JIFRI THANGAL Vs. COMMISSIONER OF INCOME TAX
|
August 24, 1993 |
QUILON DT M T W CO OP SOCIETY Vs. R T A
|
August 17, 1993 |
R DHANALAKSHMI Vs. INCOME TAX OFFICER AND STO AGRL
|
October 13, 1993 |
R RANGANATHAN Vs. STATE OF KERALA
|
June 21, 1993 |
R RAVEENDRAN Vs. QUILON COMMERCIAL AND INDUSTRIAL EMPLOYEES
|
January 22, 1993 |
R V SATHEENDRAKUMAR Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
|
March 10, 1993 |
RADHA K GOPAN Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 21, 1993 |
RAGHAVAN NAIR Vs. JOINT REGISTRAR
|
February 11, 1993 |
RAHIM K HASSAN Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
|
September 22, 1993 |
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 23, 1993 |
RAJAN Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
January 21, 1993 |
RAJAN Vs. STATE OF KERALA
|
December 8, 1993 |
RAJAN NAIR Vs. MOHAN
|
March 25, 1993 |
RAJASEKHARAN NAIR V Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1993 |
RAJENDRAN Vs. STATE OF KERALA
|
March 17, 1993 |
RAJU Vs. STATE OF KERALA
|
June 25, 1993 |
RAJU Vs. STATE OF KERALA
|
June 8, 1993 |
RAMACHANDRAN Vs. PARUKUTTY AMMA
|
May 24, 1993 |
RAMAN Vs. KARUVATTA S CO OP SOCIETY
|
August 27, 1993 |
RAMOO Vs. DISTRICT COLLECTOR
|
September 25, 1993 |
RAMS Vs. STO
|
March 4, 1993 |
RAMUNNI NAIR Vs. R T O WAYANAD
|
September 20, 1993 |
RAVEENDRAN Vs. STATE OF KERALA
|
October 22, 1993 |
RAVI Vs. KOTTAYAM CO OP URBAN BANK LTD
|
January 29, 1993 |
RAVINDRAN Vs. GEORGE
|
March 15, 1993 |
REGHU Vs. STATE OF KERALA
|
June 16, 1993 |
REGIONAL DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION Vs. K.K. PUSHKARAN
|
June 8, 1993 |
REGIONAL SCIENCE CENTRE Vs. VARGHESE K PULAYATH AND CO
|
August 4, 1993 |
RETNAKUMAR Vs. REGISTRAR HIGH COURT
|
August 24, 1993 |
RUBEN JOSEPH Vs. STATE
|
March 4, 1993 |
RUBEN JOSEPH AND OTHER Vs. STATE
|
April 4, 1993 |
S ASHOK Vs. VASUDEVAN MOOSAD
|
March 11, 1993 |
S M THIRUMALA DEVASWOM Vs. LAND TRIBUNAL
|
February 22, 1993 |
S N D P UNION Vs. VAMANA NAIK
|
January 8, 1993 |
S VALSALA Vs. STATE OF KERALA
|
November 1, 1993 |
S.P. OF POLICE C.B.I. Vs. FIROZUDDIN BASHEERUDDIN AND OTHERS
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December 11, 1993 |
SABI JOSEPH Vs. STATE OF KERALA AND ORS.
|
January 25, 1993 |
SADANANDAN Vs. CIRCLE INSPECTOR
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September 14, 1993 |
SAFIA RAHMAN Vs. STATE OF KERALA
|
March 12, 1993 |
SAINALABDEEN MUSLIAR Vs. DISTRICT COLLECTOR
|
July 8, 1993 |
SAINUDDIN S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 24, 1993 |
SAJAN MANNALI Vs. HONBLE CHIEF JUSTICE
|
December 17, 1993 |
SAJEEVAN Vs. STATE OF KERALA
|
March 2, 1993 |
SAJEEVAN AND Vs. KERALA STATE
|
March 10, 1993 |
SALIM Vs. DISTRICT JUDGE
|
September 17, 1993 |
SANKARAN Vs. STATE
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September 24, 1993 |
SANKARANUNNI VARIYAR Vs. AYYAPPAN EZHUTHACHAN
|
July 21, 1993 |
SANTA PRIYA Vs. UDYA SANKAR DAS
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June 11, 1993 |
SANTHA JEWELLERY Vs. STATE OF KERALA
|
August 13, 1993 |
SANTHAKUMARI Vs. STATE
|
August 6, 1993 |
SATHIANESAN PUNNOSE Vs. ROBERTSON TITUS
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August 23, 1993 |
SEBINA Vs. STATE OF KERALA
|
July 2, 1993 |
SECRETARY, QUILON DISTRICT MOTOR TRANSPORT WORKERS COOPERATIVE SOCIETY Vs. REGIONAL TRANSPORT AUTHORITY
|
September 16, 1993 |
SEERAPANI B Vs. INCOME TAX OFFICER
|
February 5, 1993 |
SEKHARAN Vs. JOINT REGISTRAR
|
February 5, 1993 |
SELVI Vs. NATARAJA MUDALIYAR
|
November 18, 1993 |
SETHU JAYASREE BHASKAR Vs. SECRETARY AND ANOTHER
|
March 10, 1993 |
SETHU JAYASREE BHASKER Vs. TRAVANCORE DEVASWOM BOARD
|
March 31, 1993 |
SHERIN M. CHANDY Vs. STATE
|
August 28, 1993 |
SHIBU Vs. TAHSILDAR
|
August 17, 1993 |
SIMON PATHROSE Vs. UNITED INDIA INSURANCE COMPANY
|
December 1, 1993 |
SIVARAJAN Vs. STATE OF KERALA
|
July 13, 1993 |
SKARIA Vs. JOINT REGISTRAR
|
January 8, 1993 |
SOORAJ Vs. STATE
|
November 19, 1993 |
SOSAMMA Vs. RAJENDRAN
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February 23, 1993 |
SOUTH INDIA CORPORATION P LTD Vs. ASST COMMISSIONER ASSESSMENT
|
March 19, 1993 |
SREEDHARAN Vs. STATE OF KERALA
|
January 14, 1993 |
SREEKUMAR Vs. TRAVANCORE DEVASWOM BOARD
|
March 9, 1993 |
ST MARYS FINANCE LIMITED Vs. DEVADASAN P N ASST CIT
|
March 2, 1993 |
STANDARD TEA EXPORTS Vs. COMMISSIONER OF INCOME TAX
|
March 16, 1993 |
STANDARD TEA EXPORTS Vs. COMMISSIONER OF INCOME TAX
|
July 28, 1993 |
STATE AND ANOTHER Vs. BABU AND OTHERS
|
August 27, 1993 |
STATE AND OTHERS Vs. RADHAKRISHNAN NAIR
|
May 27, 1993 |
STATE BANK OF INDIA Vs. IQBAL ZACHARIA
|
November 24, 1993 |
STATE OF KERALA Vs. MADHUSOODANAN PILLAI
|
December 17, 1993 |
STATE OF KERALA Vs. VALLAPPALLY PLANTATIONS
|
October 18, 1993 |
STATE OF KERALA Vs. PARUKUTTY
|
October 13, 1993 |
STATE OF KERALA Vs. MOIDEEN
|
July 13, 1993 |
STATE OF KERALA Vs. KOLAKKACAN MOOSA HAJI
|
August 17, 1993 |
STATE OF KERALA Vs. N MOIDEENKUTTY HAJI
|
August 5, 1993 |
STATE OF KERALA Vs. SREEDHARAN
|
August 3, 1993 |
STATE OF KERALA Vs. UNNIKRISHNAN NAIR
|
August 25, 1993 |
STATE OF KERALA Vs. GOPALAN CHETTIAR
|
June 10, 1993 |
STATE OF KERALA Vs. C U SCARIA
|
June 9, 1993 |
STATE OF KERALA Vs. SADANANDAN
|
June 8, 1993 |
STATE OF KERALA Vs. ASHRAF
|
March 1, 1993 |
STATE OF KERALA Vs. MULLAN ALIAS KUNJIMON
|
January 6, 1993 |
STATE OF KERALA Vs. BALAKRISHNA PILIAI
|
February 3, 1993 |
STATE OF KERALA Vs. MAVILA THAMBAN NAMBIAR
|
January 19, 1993 |
STATE OF KERALA Vs. K. SANKARAN NAIR
|
February 9, 1993 |
STATE OF KERALA Vs. PARAMESWARAN NAIR AND RADHAKRISHNAN NAIR
|
May 27, 1993 |
STEEL INDUSTRIALS KERALA LTD. (SHIP BREAKING UNIT) Vs. ASSTT. COLLECTOR OF SPECIAL CUSTOMS, PREV. DIV. AND ORS.
|
August 11, 1993 |
SUBRAMANIAN Vs. GENERAL MANAGER SOUTHERN RAILWAYS
|
November 9, 1993 |
SUBRAMANIAN K K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ASST
|
January 20, 1993 |
SUDARSAN CHITS (INDIA) LTD Vs. NARASIMHULU CHETTY
|
February 24, 1993 |
SUDARSAN CHITS (INDIA) LTD. Vs. MADALAM NARASIMHALU CHETTY
|
June 14, 1993 |
SUGATHAN Vs. JOINT REGISTRAR
|
March 15, 1993 |
SUJA P CHACKO Vs. STATE OF KERALA
|
December 7, 1993 |
SUKUMARAN Vs. STATE
|
March 11, 1993 |
SUMATHI Vs. PRINCIPAL, KENDRIYA VIDYALAYA
|
March 29, 1993 |
SUNDARAJ Vs. C P MOHAN BABU
|
June 28, 1993 |
SUNNY MATHEW Vs. UNION OF INDIA
|
January 28, 1993 |
SUPERINTENDENT OF POLICE Vs. FIROZUDDIN BASHEERUDDIN ALIAS FIROZE
|
February 11, 1993 |
SURENDRAN Vs. STATE
|
August 27, 1993 |
SURENDRANATH N Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1993 |
SWAYAMPRABHA Vs. UNION BANK OF INDIA
|
April 5, 1993 |
SWEETY Vs. STATE OF KERALA
|
March 1, 1993 |
SYED FAZAL POOKOYA THANGAL Vs. UNION OF INDIA
|
March 17, 1993 |
SYED FAZAL POOKOYA THANGAL Vs. STATE OF KERALA
|
August 25, 1993 |
SYED MOHAMMAD S M Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1993 |
SYED MOHAMMED RAWTHER Vs. STATE OF KERALA
|
December 14, 1993 |
T A ABDUL NAZAR Vs. STATE OF KERALA
|
January 19, 1993 |
T C CHACKO Vs. ANNAMMA
|
January 13, 1993 |
T LAKSHMIKUTTY AMMA Vs. UNION OF INDIA UOI
|
October 13, 1993 |
T P PAULOSE Vs. JOINT REGISTRAR
|
March 30, 1993 |
T.A. ABDUL JALEEL Vs. STATE
|
September 23, 1993 |
T.K. MADHAVAN Vs. ADDITIONAL JUDICIAL FIRST CLASS MAGISTRATE
|
February 26, 1993 |
TEEKOY RUBBERS INDIA LIMITED Vs. STATE OF KERALA
|
June 9, 1993 |
THAMPAN Vs. ADJUNCT GENERAL
|
August 5, 1993 |
THAMPI GOUNDER Vs. STATE OF KERALA
|
February 24, 1993 |
THANKAMMA Vs. BHARATHI PILLAI
|
August 2, 1993 |
THANKAPPAN Vs. RAGHAVAN
|
July 28, 1993 |
THARIAN JOSEPH Vs. K P VISWANATHAN MINISTER OF FORESTS GOVT OF KERALA
|
June 17, 1993 |
THATHU Vs. MALABAR S. S. SABHA
|
February 9, 1993 |
THAYYIL PLANTATIONS Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 13, 1993 |
THE STEEL AUTHORITY OF INDIA LTD. Vs. STATE OF KERALA
|
March 26, 1993 |
THIMMAPPA Vs. STATE OF KERALA
|
September 27, 1993 |
THOMAS EAPEN Vs. ASST LABOUR OFFICER
|
March 17, 1993 |
THOMAS JOSEPH Vs. CHANGANACHERRY MUNICIPALITY
|
October 13, 1993 |
THOMAS STEPHEN AND CO. LTD Vs. SECRETARY, U. T. U. C. QUILON
|
January 22, 1993 |
THOMMAN Vs. IIND ADD1 SESSIONS JUDGE ERNAKULAM
|
September 16, 1993 |
THULASIBHAI AMMA Vs. ASST EDUCATIONAL OFFICER
|
June 18, 1993 |
TITY THOMAS Vs. TAX RECOVERY OFFICER
|
April 7, 1993 |
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1993 |
TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LTD Vs. K S E B
|
December 10, 1993 |
TRAVANCORE RAYON EMPLOYEES FEDERATION Vs. INDUSTRIAL TRIBUNAL
|
February 4, 1993 |
TRINITY PHARMACEUTICALS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1993 |
UNITED KONARI MILLS Vs. STATE OF KERALA
|
March 1, 1993 |
UNNI MADHAVAN NAIR Vs. KAMALAKSHY
|
January 1, 1993 |
UNNI MADHAVAN NAIR Vs. KAMALAKSHY AND OTHERS
|
February 25, 1993 |
UNNIKRISHNAN Vs. MEENAKSHIKUTTY AMMA
|
January 25, 1993 |
V ABUSALI Vs. COMMANDANT
|
November 4, 1993 |
V K HAMEED AND COMPANY Vs. STATE OF KERALA
|
March 9, 1993 |
V K NARAYANAN UNNI Vs. BAR COUNCIL OF KERALA
|
June 11, 1993 |
V KUMARAN ERADY Vs. GENERAL MANAGER MADRAS TELEPHONES
|
November 9, 1993 |
V RAMACHANDRAN Vs. STATE OF KERALA
|
August 11, 1993 |
V RAVI S O VELAYUDHAN Vs. STATE OF KERALA
|
September 10, 1993 |
V S S C EMPLOYEES CO OP SOCIETY Vs. REGISTRAR
|
February 24, 1993 |
V. A. ASSAINAR AND OTHERS Vs. BOARD OF REVENUE, THIRUVANATHAPURAM AND OTHERS
|
February 8, 1993 |
V. J. JAYAKUMAR ABRAHAM Vs. STATE
|
March 22, 1993 |
V. JAROD Vs. ASST. EXECUTIVE ENGINEER
|
January 19, 1993 |
V.B. KANTHI Vs. THE CHIEF JUSTICE AND ORS.
|
December 22, 1993 |
VADAYATTU JEWELLERY Vs. STATE OF KERALA
|
July 20, 1993 |
VAKKOM N VIJAYAN Vs. CHIEF JUSTICE
|
December 22, 1993 |
VALSALA AND ANR. Vs. KERALA WATER AUTHORITY AND ORS.
|
April 7, 1993 |
VALSAMMA JOSEPH Vs. ST. THOMAS COLLEGE
|
August 2, 1993 |
VALUMMEL THOMMACHAN ALIAS THOMAS Vs. STATE
|
November 26, 1993 |
VAMAKSHI RENUKA Vs. BHARGAVI MEENAKSHI
|
December 1, 1993 |
VAN DER ELST DANNY Vs. INDIAN COUNCIL OF SOCIAL WELFARE
|
November 2, 1993 |
VANAJA TEXTILES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 29, 1993 |
VANAJAKSHY A S Vs. FACT LTD
|
April 7, 1993 |
VARDHANI PLANTATIONS PRIVATE LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX
|
February 24, 1993 |
VASAVAN Vs. DISTRICT COIR PROJECT OFFICER
|
January 6, 1993 |
VASUDEVAN Vs. STATE
|
May 31, 1993 |
VASUDEVAN Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
August 14, 1993 |
VASUDEVAN Vs. ASSISTANT COLLR. OF C. EXCISE AND CUSTOMS
|
September 14, 1993 |
VASUDEVAN VISWAMBHARAN Vs. STATE OF KERALA
|
July 28, 1993 |
VAYITRI PLANTATIONS LTD Vs. BABU MATHEW
|
June 15, 1993 |
VAZHAKALA ESTATE Vs. STATE OF KERALA
|
December 17, 1993 |
VAZHAKKALA ESTATES PVT. LTD. Vs. STATE OF KERALA
|
June 24, 1993 |
VELAYUDHA KURUP Vs. DY TAHSILDAR RR
|
June 9, 1993 |
VELAYUDHAN Vs. STATE OF KERALA
|
October 22, 1993 |
VELAYUDHAN Vs. RECEIVER
|
August 11, 1993 |
VELIMPARAMBIL HARDWARES Vs. STATE OF KERALA
|
July 5, 1993 |
VENKATA RAO Vs. STATE OF KERALA
|
January 15, 1993 |
VENKITARAMANAN POTTI Vs. TRAVANCORE DEVASWOM BOARD
|
July 20, 1993 |
VICTORY MILLS Vs. LABOUR COURT
|
April 6, 1993 |
VICTORY PRESS P LTD Vs. STATE OF KERALA
|
September 13, 1993 |
VIJAYAKUMAR Vs. R T O TRICHUR
|
December 3, 1993 |
VIJAYALAXMI CASHEW CO Vs. ASST COMMR OF SALESTAX
|
November 30, 1993 |
VIMALA DEVI Vs. PADMANABHAN
|
September 28, 1993 |
VIMALA KUMARI Vs. STATE
|
January 22, 1993 |
VISWANADHAN Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
July 22, 1993 |
VISWANATHA PILLAI Vs. STATE OF KERALA
|
July 2, 1993 |
WALTON Vs. COCHIN STOCK EXCHANGE LTD
|
May 31, 1993 |
WESTERN INDIA PLYWOODS LTD Vs. UNION OF INDIA
|
September 13, 1993 |
WILLIAM JOHN Vs. STATE OF KERALA
|
November 25, 1993 |
Y.J. ALEX Vs. CHIEF SECRETARY, GOVT, OF KERALA, THIRUVANANTHAPURAM AND OTHERS
|
November 24, 1993 |
YOUSEF Vs. STATE OF KERALA
|
January 15, 1993 |
YUSUFF Vs. CENTRAL BANK OF INDIA
|
August 27, 1993 |
ZAIN SAIT Vs. INTEX PAINTER INTERIOR DECORATORS CIVIL WORKERS MAINTENANCE WORKERS AND WATER PROFORS
|
February 12, 1993 |
ZAINALABDEEN MUSALIAR A M Vs. COMMISSIONER OF INCOME TAX
|
July 15, 1993 |