|
A ANTHONY SWAMY Vs. STATE OF KERALA
|
February 26, 1992 |
|
A K CHIRAPPANATH Vs. M A ITTYACHAN
|
January 31, 1992 |
|
A K G MEMORIAL CO OP P D SOC LTD Vs. JOINT REGISTRAR
|
June 5, 1992 |
|
A.P. RAMAKRISHNAN Vs. RESGIONAL TRANSPORT OFFICER, KANNUR
|
February 18, 1992 |
|
ABBAS Vs. SANKARAN NAMBOODIRI
|
December 2, 1992 |
|
ABDUL AZEEZ Vs. SPL TAHSILDAR
|
June 10, 1992 |
|
ABDUL AZEEZ Vs. ALAPPUZHA BAR ASSOCIATION
|
August 6, 1992 |
|
ABDUL HAMEED Vs. ASST EXCISE COMMISSIONER
|
April 2, 1992 |
|
ABDUL KHADER MUSLIAR Vs. GOVT OF KERALA
|
November 13, 1992 |
|
ABDUL LATHEEF Vs. JOINT REGISTRAR
|
February 7, 1992 |
|
ABDUL RAHIMAN KUNJU Vs. RENT CONTROL REVISIONAL AUTHORITY
|
September 3, 1992 |
|
ABDUL SALAM Vs. ISMAIL
|
February 20, 1992 |
|
ABDULLA Vs. STO
|
March 6, 1992 |
|
ABDULSALAM Vs. MUHAMMADALI
|
June 26, 1992 |
|
ACHUTHAN Vs. STATE OF KERALA
|
June 24, 1992 |
|
AHAMMED KABEER Vs. SALMA BEEVI
|
April 9, 1992 |
|
AJET KUMAR Vs. K V SUNIL KUMAR
|
March 26, 1992 |
|
ALI Vs. STATE OF KERALA
|
November 25, 1992 |
|
ALICE OOMMEN Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1992 |
|
ALOKESH NAIDU Vs. STATE OF KERALA
|
August 11, 1992 |
|
AN ACCUSED Vs. STATE
|
February 7, 1992 |
|
ANANDAVALLY Vs. NATESAN
|
October 13, 1992 |
|
ANIL KUMAR Vs. STATE OF KERALA
|
November 9, 1992 |
|
ANITHA Vs. BAVA
|
October 16, 1992 |
|
ANNAMMA ALEXANDER Vs. COMMISSIONER OF INCOME TAX
|
April 6, 1992 |
|
ANTHAPPAI Vs. AHAMMED
|
May 5, 1992 |
|
ANTONY Vs. TALUK LAND BOARD
|
January 15, 1992 |
|
APPI AMMA Vs. N CHANDRASEKHARAN NAIR
|
March 27, 1992 |
|
APPOSTHALIYA DELVA SABHA AND ANR. Vs. M. JOHNAPPAN AND OTHERS
|
January 16, 1992 |
|
APPU Vs. RAMUNNI
|
September 4, 1992 |
|
ASHOK KUMAR Vs. THE REGISTRAR, UNIVERSITY OF KERALA
|
October 30, 1992 |
|
ASHRAF Vs. STATE OF KERALA
|
June 26, 1992 |
|
ASOKAN Vs. STATE OF KERALA
|
February 27, 1992 |
|
ASSN. OF PLANTERS OF KERALA Vs. STATE
|
November 6, 1992 |
|
ATLAS TRANSPORT CO. (P) LTD. Vs. ORIENTAL INSURANCE CO. LTD.
|
October 30, 1992 |
|
AZEEZ Vs. VAIKOM MUNICIPALITY
|
September 23, 1992 |
|
B. SUBAIDA Vs. STATE OF KERALA
|
December 17, 1992 |
|
BABY SAROJAM Vs. S. VIJAYAKRISHNAN NAIR
|
February 7, 1992 |
|
BALACHANDRAN Vs. STATE OF KERALA
|
February 11, 1992 |
|
BALAKRISHNA MENON Vs. PADMAVATHY AMMA
|
November 27, 1992 |
|
BALAKRISHNAN Vs. RETURNING OFFICER
|
November 30, 1992 |
|
BALAN Vs. S T AT ERNAKULAM
|
March 27, 1992 |
|
BAPPU HAJI Vs. JOINT REGISTRAR
|
August 25, 1992 |
|
BENNY YOUNACHAN Vs. SECY. TO GOVT.
|
August 25, 1992 |
|
BERLIN JOSEPH Vs. STATE OF KERALA
|
February 24, 1992 |
|
BERLIN JOSEPH RAVI Vs. STATE OF KERALA
|
February 2, 1992 |
|
BHAGEERATHY Vs. V BEENA
|
June 23, 1992 |
|
BHAGEERATHY PILLAI PANKAJAKSHY AMMA Vs. CHELLAMMA PILLAI RAJAMMA
|
August 4, 1992 |
|
BHARATH TRUST Vs. D DIVAKARA RAO
|
August 26, 1992 |
|
BHASKARAN ASAN Vs. K AMMUKUTTY AMMA
|
September 4, 1992 |
|
BHASKARAN NAIR Vs. STATE OF KERALA
|
January 22, 1992 |
|
BHAVANI AMMA Vs. STATE
|
November 27, 1992 |
|
BHAVANITHANKACHY Vs. KAMALAKSHI
|
October 22, 1992 |
|
BIJU JOSEPH Vs. CHACKO
|
July 21, 1992 |
|
BOARD OF DIRECTORS PUC BANK LTD Vs. JOINT REGISTRAR
|
March 23, 1992 |
|
BOBAN Vs. STATE OF KERALA
|
March 11, 1992 |
|
C G DAVID THARAKAN Vs. LILY JACOB
|
July 16, 1992 |
|
C THANUJA Vs. STATE OF KERALA
|
July 10, 1992 |
|
C. RAMACHANDRA MENON Vs. KOZHIKODE APPUKUTTAN NAIR
|
August 27, 1992 |
|
C. RAMACHANDRAN NAIR Vs. DIRECTOR OF TRAINING
|
January 21, 1992 |
|
C. SADASIVAN PILLAI Vs. STATE
|
January 10, 1992 |
|
C. VISWANATHAN Vs. DISTRICT JUDGE
|
April 24, 1992 |
|
CANNANORE SHOP Vs. REGIONAL P F COMMISSIONER
|
June 5, 1992 |
|
CHACKO Vs. STATE OF KERALA
|
July 30, 1992 |
|
CHACKO T M AND CO PRIVATE LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 10, 1992 |
|
CHANDRA BABU Vs. STATE OF KERALA
|
July 3, 1992 |
|
CHANDRAN Vs. SHEELA AMMA
|
July 2, 1992 |
|
CHANDRAN Vs. ADDL DISTRICT JUDGE
|
June 10, 1992 |
|
CHANDRAN Vs. STATE OF KERALA
|
June 30, 1992 |
|
CHEKKUNNI Vs. KALIKAVU PANCHAYAT
|
November 3, 1992 |
|
CHELLAMMA Vs. NARAYANA FB
|
December 17, 1992 |
|
CHELLAPPAN PILLAI Vs. STATE OF KERALA
|
March 18, 1992 |
|
CHENNAMANGALAM NAIR SAMAJAM Vs. SARADA
|
October 28, 1992 |
|
CHINNAPPAN LOUIS DAMIYAN LOUIS Vs. ABUBAKER ALIYARU PILLAI NOOHUKANNU
|
January 9, 1992 |
|
CHIVEETTIL SEKHARAN NAMBIAR Vs. CHERUVAZHCHERI KISHAKKEKKAR
|
January 22, 1992 |
|
CHOICE TRADING CORPORATION P LTD Vs. G C D A
|
January 20, 1992 |
|
CHRISOSTOM Vs. FEDERAL BANK LTD
|
July 2, 1992 |
|
CHUPPAN NADAR Vs. SREEDHARAN THAMPI
|
September 30, 1992 |
|
CIT Vs. KESAVA PRABHU AND SONS
|
January 29, 1992 |
|
COASTAL MOTOR TRANSPORT WORKERS CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
February 3, 1992 |
|
COLOURGRAPHS Vs. SALES TAX OFFICER III CIRCLE ERNAKULAM
|
February 6, 1992 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. RAJA RAJESWARI NARIKELLY ESTATE
|
February 18, 1992 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PANNI KUNHAPPA
|
March 6, 1992 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ALEKUTTY GEORGE
|
June 5, 1992 |
|
COMMISSIONER OF GIFT TAX Vs. SAROJINI R SMT
|
June 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER BREWERIES LIMITED
|
June 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KONTIKI CHEMICALS AND PHARMACEUTICALS PRIVATE LIMITED
|
June 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SIVARAMAKRISHNAN S
|
June 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
|
June 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
|
June 4, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KAILAS RUBBER COMPANY LIMITED
|
June 5, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. EMINENT ENTERPRISES
|
June 5, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SREEDHARAN K
|
June 25, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KHAIRUNNISSA EBRAHIM
|
June 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. EMINENT ENTERPRISES
|
June 18, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
July 22, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. H H MAHARANI SETHU PARVATHI BAYI
|
February 27, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS
|
April 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KESAVA PRABHU AND SONS
|
January 29, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KOCHAMMED K K
|
January 14, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS KURIEN
|
January 3, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. MATHEW M THOMAS
|
October 8, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. ESSA ISMAIL SAIT
|
September 26, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION
|
September 26, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION LIMITED
|
August 24, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNAN K
|
October 28, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. SRIVILAS CASHEW CO
|
November 6, 1992 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
March 22, 1992 |
|
DAMODARAN Vs. SHEKHARAN
|
March 20, 1992 |
|
DAMODARAN Vs. STATE OF KERALA
|
June 29, 1992 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. KERALA DISTILLERIES AND ALLIED PRODUCTS (P) LTD.
|
April 6, 1992 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K SUBBAYYA PILLAI
|
June 29, 1992 |
|
DEVAKI AMMA Vs. PHILIPOSE
|
July 21, 1992 |
|
DEVAKI AMMA K Vs. COMMISSIONER OF INCOME TAX
|
October 16, 1992 |
|
DEVASIA CHACKO Vs. VENKITA KRISHNA IYER
|
February 7, 1992 |
|
DIRECTOR GENERAL OF PROSECUTION Vs. STATE
|
October 16, 1992 |
|
DIRECTOR OF HEALTH SERVICES Vs. PAUL
|
January 15, 1992 |
|
DIVAKARAN Vs. JAYARAMAN
|
January 8, 1992 |
|
DIVIA Vs. STATE OF KERALA
|
February 3, 1992 |
|
DIVL MANAGER NATIONAL INSURANCE CO Vs. MANI
|
June 8, 1992 |
|
DY COMMR OF SALES TAX Vs. T KOCHUVAROO AND SONS
|
November 11, 1992 |
|
E M AHMU Vs. P S RAMALINGAM
|
February 21, 1992 |
|
E MADHAVI AMMA Vs. E INDUSEKHARAN
|
July 16, 1992 |
|
E.M. AHMU Vs. P.R. RAMALINGAM
|
February 22, 1992 |
|
EDAVALATH AVARAN KOYA Vs. KUNNOTH MARIYAM
|
December 15, 1992 |
|
EMPLOYEES CONGRESS, FACT LTD. AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 20, 1992 |
|
EMPLOYEES STATE INSURANCE CORPN Vs. MALABAR CASHEWNUT AND ALLIED PRODUCTS
|
November 19, 1992 |
|
ERINHIKKAL PARAMMAL RAVINDRAN Vs. K. ROJA AND OTHERS
|
March 25, 1992 |
|
ESTHAPPANOSE Vs. DEVAMATHA KURIES
|
September 1, 1992 |
|
EXECUTIVE OFFICER Vs. SURESH BABU
|
January 22, 1992 |
|
FACT EMPLOYEES ASSOCIATION Vs. FACT LTD
|
June 10, 1992 |
|
FATHIMNKUNJU Vs. R D O CHENGANNUR
|
July 3, 1992 |
|
FEMINA HANDLOOM OF INDIA CANNANORE Vs. M R VERMA AND SONS
|
August 19, 1992 |
|
G H KRISHNA IYER Vs. UNION OF INDIA
|
May 30, 1992 |
|
G NARENDRAN Vs. STATE OF KERALA
|
March 26, 1992 |
|
G T N TEXTILES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 18, 1992 |
|
G. ANITHA Vs. STATE OF KERALA AND OTHERS
|
August 4, 1992 |
|
G. SASIDHARAN Vs. NEW BANK OF INDIA
|
March 17, 1992 |
|
GEORGE Vs. STATE OF KERALA
|
June 2, 1992 |
|
GEORGE Vs. TAHSILDAR COCHIN
|
August 14, 1992 |
|
GEORGE KUTTY Vs. STATE OF KERALA
|
March 6, 1992 |
|
GLORPHIS JAMES Vs. DENA BANK
|
October 23, 1992 |
|
GOPALAN VIJAYAN Vs. RAVEENDRAN
|
June 18, 1992 |
|
GOPI Vs. DISTRICT COLLECTOR
|
August 5, 1992 |
|
GOPINATHAN NAIR Vs. STATE OF KERALA
|
March 20, 1992 |
|
GOPINATHAN NAIR Vs. STATE OF KERALA
|
February 20, 1992 |
|
GOVT OF KERALA Vs. THULASEEDHARAN
|
September 2, 1992 |
|
GTC INDUSTRIAL LTD Vs. E V P ABDURAHIMANKUTTY
|
March 27, 1992 |
|
H. SOORYANARAYANA IYER Vs. FACT LTD
|
November 12, 1992 |
|
HAJEE P M MEERANAN Vs. P VENUGOPAL SPECIAL OFFICER KANJIRAPPALLY MUNICIPALITY
|
June 26, 1992 |
|
HAMEED Vs. STATE OF KERALA
|
February 12, 1992 |
|
HAROON Vs. SAINABHA BEEVI ZEENATH
|
June 2, 1992 |
|
HILL PRODUCE CORPORATION Vs. STATE OF KERALA
|
March 6, 1992 |
|
HINDUSTAN ORGANIC CHEMICALS LTD Vs. MATHUNNI MATHAI
|
April 10, 1992 |
|
HINDUSTAN PETROLEUM CORPN LTD Vs. STATE OF KERALA
|
December 16, 1992 |
|
HYDERKHAN Vs. MEHARUNNISSA
|
July 31, 1992 |
|
IBRAHIMKUTTY KOYAKUTTY Vs. ABDUL RAHUMANKUNJU IBRAHIMKUTTY
|
August 10, 1992 |
|
IGNATIOUS Vs. STATE OF KERALA
|
November 24, 1992 |
|
IN RE: STATE OF KERALA Vs. STATE
|
December 18, 1992 |
|
IN RE; BRUNTON AND COMPANY (ENGINEERS) LTD. (IN LIQUIDATION). Vs. STATE
|
June 26, 1992 |
|
INCOME TAX OFFICER Vs. KURUMBER BETTA ESTATE
|
January 10, 1992 |
|
INDIAN TRAWELERS ASSOCIATION Vs. STATE OF KERALA
|
November 18, 1992 |
|
INDIAN TRAWLERS ASSOCIATION ERNAKULAM Vs. STATE OF KERALA
|
February 13, 1992 |
|
INDIRA V. MENON Vs. PADMAVATHY AMMA
|
November 27, 1992 |
|
ISSAC AND SONS P LTD Vs. PRATHYODHANAN
|
February 5, 1992 |
|
ISWARA BHAT Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
March 3, 1992 |
|
J SUBHASH Vs. LABOUR COURT
|
March 11, 1992 |
|
J. SUBASH Vs. LABOUR COURT
|
March 18, 1992 |
|
JACOB Vs. SUPERINTENDENT OF POLICE
|
July 27, 1992 |
|
JACOB PHILIP Vs. STATE OF KERALA
|
January 7, 1992 |
|
JANAKI AMMA Vs. S V VIDYA SAMAJAM
|
October 26, 1992 |
|
JANARDHANAN MOOPIL Vs. PRABHAKARAN AND ORS.
|
December 1, 1992 |
|
JAYABHARAT PRINTERS AND PUBLISHERS PVT LTD Vs. LABOUR COURT
|
November 9, 1992 |
|
JAYARAJAN Vs. FAYARAJAN
|
September 16, 1992 |
|
JOHN Vs. DISTRICT COURT
|
June 2, 1992 |
|
JOHN Vs. ORIENTAL KURIES LTD
|
June 27, 1992 |
|
JOHN Vs. JOINT REGISTRAR
|
April 1, 1992 |
|
JOHN Vs. EXECUTIVE OFFICER
|
February 19, 1992 |
|
JOSE Vs. REGISTRAR OF CO OP SOC
|
September 29, 1992 |
|
JOSE Vs. COCHIN UNIVERSITY
|
November 18, 1992 |
|
JOSEPH Vs. MOHANAN
|
August 13, 1992 |
|
JOYCE Vs. STATE OF KERALA
|
April 1, 1992 |
|
JUSTUS DANIEL Vs. STATE
|
April 7, 1992 |
|
K C SANKARANARAYANAN Vs. STATE OF KERALA
|
July 31, 1992 |
|
K C SURESH Vs. EX OFFICIO DIRECTOR OF LOTTERIES
|
February 21, 1992 |
|
K G VIJAYAN Vs. DIST MANAGER FOOD CORPN OF INDIA
|
August 6, 1992 |
|
K P ISAAC AND SONS PRIVATE LIMITED Vs. K PRATHYODHANAN
|
February 5, 1992 |
|
K P SATHEESAN Vs. ADVOCATE GENERAL KERALA HIGH COURT
|
March 6, 1992 |
|
K S DAS Vs. STATE OF KERALA
|
June 9, 1992 |
|
K S KRISHAN Vs. KRISHNAN
|
October 23, 1992 |
|
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1992 |
|
K. E. ISMAIL Vs. STATE OF KERALA
|
April 8, 1992 |
|
K. M. MOHAMMED Vs. STATE
|
November 9, 1992 |
|
K. MALU AMMA Vs. P. BALAKRISHNA NAIR & ANR.
|
July 30, 1992 |
|
K. MOHANAN Vs. SECRETARY, KERALA STATE PUBLIC SERVICE COMMISSION
|
January 17, 1992 |
|
K. SREEDHARAN Vs. CHIEF SECURITY COMMR
|
December 17, 1992 |
|
K.P. MOHAMMED Vs. STATE OF KERALA AND ORS.
|
February 3, 1992 |
|
K.P. SUDHEENDRAN AND ANR. Vs. STATE
|
January 23, 1992 |
|
KADIYA UMMA Vs. MAYANKUTTY
|
January 6, 1992 |
|
KALYANI Vs. BHASKARAN
|
December 3, 1992 |
|
KAMALAMMA Vs. DIRECTOR OF PANCHAYATS
|
February 21, 1992 |
|
KAMMUKUTTY Vs. JOINT REGISTRAR
|
November 13, 1992 |
|
KANAKA BAI Vs. VETHALA DEVASWOM
|
August 25, 1992 |
|
KANNAN Vs. STATE OF KERALA
|
April 3, 1992 |
|
KARTHIKEYAN Vs. RAVINDRAN
|
August 28, 1992 |
|
KARUNAKARA PISHARADY Vs. RAMAN
|
October 12, 1992 |
|
KATHIRUKUNJU THANGAL KUNJU Vs. MOHAMMED KUNJU
|
August 11, 1992 |
|
KATTABOMMAN TRANSPORT CORPN LTD Vs. STATE BANK OF TRAVANCORE
|
April 10, 1992 |
|
KERALA FINANCIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS
|
March 18, 1992 |
|
KERALA PRIVATE MOTOR AND MECHANICAL WORKERS Vs. STATE OF KERALA
|
June 25, 1992 |
|
KERALA STATE CASHEW DEVELOPMENT CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1992 |
|
KERALA STATE CO-OP. COIR MARKG. FEDN. Vs. LABOUR COURT
|
February 4, 1992 |
|
KERALA STATE ELECTRICITY BOARD Vs. RAJAMONI
|
May 26, 1992 |
|
KERALA STATE ROAD TRANSPORT CORPORATION DEMOCRATIC Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
June 23, 1992 |
|
KERALA SUGAR AGENCIES Vs. JOSE
|
February 21, 1992 |
|
KERALA SUGAR AGENCIES Vs. JOSE
|
February 1, 1992 |
|
KESAVAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
August 10, 1992 |
|
KEYEMYES TRADING AGENCY Vs. ASSISTANT COMMISSIONER
|
August 12, 1992 |
|
KHUSHBOO ENTERPRISES CALICUT Vs. FOREST RANGE OFFICER PALAKKAD
|
December 15, 1992 |
|
KITEX LTD Vs. D SUREKHA
|
April 27, 1992 |
|
KOCHAYYAN SUBRAHMANIAN Vs. COCHIN CADALAS P LTD
|
April 7, 1992 |
|
KOCHU PILLAI NAIR Vs. STATE OF KERALA
|
September 29, 1992 |
|
KOCHU VAVAKUNJU Vs. KESAVA PILLAI
|
June 22, 1992 |
|
KOCHUPENNU AMBUJAKSHI Vs. VELUTHAKUNJU VASU CHANNAR
|
September 1, 1992 |
|
KOODARANJI SERVICE COOP. BANK Vs. M. M. LISSY
|
August 17, 1992 |
|
KOTHANDARAMA IYER Vs. KAMALAKSHY
|
June 25, 1992 |
|
KOYA Vs. STATE OF KERALA
|
June 24, 1992 |
|
KRISHNAN Vs. METAL INDUSTRIES LTD
|
August 28, 1992 |
|
KRISHNAN Vs. STATE OF KERALA
|
August 19, 1992 |
|
KRISHNAN Vs. GOVINDAN
|
December 3, 1992 |
|
KRISHNAN NAMBOODIRI Vs. PADMANABHAN NAMBOODIRI
|
October 1, 1992 |
|
KRISHNANKUTTY Vs. JOHN
|
November 10, 1992 |
|
KRISHNANKUTTY NAIR Vs. RAJAMMA
|
October 29, 1992 |
|
KSRTC DEMOCRATIC LABOUR FEDERATION Vs. KSRTC
|
June 23, 1992 |
|
KUNHAMMED Vs. STATE OF KERALA
|
February 3, 1992 |
|
KUNHIKANNAN Vs. NAMBEESSAN
|
August 7, 1992 |
|
KUNJANNI Vs. JACOB
|
July 22, 1992 |
|
KUNJAPPA Vs. STATE OF KERALA
|
June 23, 1992 |
|
KUNNATH ABDUL SALAM ABDURAHIMAN USTAD Vs. K N MUHAMMADALI
|
June 26, 1992 |
|
KUPPUSWAMY Vs. P G MENON
|
July 8, 1992 |
|
KUREETHADAM WINES Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1992 |
|
KURIAN Vs. PRATHAPAN
|
July 20, 1992 |
|
KURIAN C JOSE Vs. MEENA JOSE
|
June 5, 1992 |
|
KURIPPAN DEVAKI Vs. STATE OF KERALA
|
July 13, 1992 |
|
KUZHIYARAMADIYIL MADHAVAN Vs. STATE
|
February 27, 1992 |
|
L VENKATESH NAIK Vs. ASST COLLECTOR SPL CUSTOMS PREVENTIVE DIVISION
|
February 24, 1992 |
|
LAKSHMANAN Vs. BHASKARAN
|
September 24, 1992 |
|
LAKSHMANAN Vs. ROY ALEXANDER
|
September 30, 1992 |
|
LAKSHMI Vs. VALLIYAMMAL
|
October 19, 1992 |
|
LAKSHMIKUTTY AMMA Vs. VIJAYALAKSHMIKUTTY
|
July 29, 1992 |
|
LAKSHMIKUTTY AMMA RETNAMMA Vs. P N KRISHNA PILLAI
|
July 23, 1992 |
|
LALLY JACOB Vs. INCOME TAX OFFICER
|
April 10, 1992 |
|
LEELAMMA Vs. DILIP KUMAR
|
February 24, 1992 |
|
M ALAVI Vs. T V SAFIA
|
March 13, 1992 |
|
M M NAGALINGA NADAR SONS Vs. STATE OF KERALA
|
December 14, 1992 |
|
M R F LIMITED Vs. ASSISTANT COMMISSIONER
|
September 28, 1992 |
|
M R GOPALAKRISHNAN Vs. TACHADY PRABHAKARAN
|
January 30, 1992 |
|
M R SANTHAMMA Vs. NANGELI AMMA DEVAKI AMMA
|
September 4, 1992 |
|
M S GOPALAKRISHNAN Vs. P P DOMINIC
|
July 30, 1992 |
|
M SARASWATHY AMMA Vs. P PADMAVATHY AMMA
|
July 23, 1992 |
|
M T GHEE DEE FRANKULA Vs. DISTRICT COLLECTOR ERNAKULAM
|
May 29, 1992 |
|
M. S. PAUL Vs. ALAKODE SERVICE COOP. BANK
|
August 14, 1992 |
|
M.A. SREENIVASA CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE
|
June 5, 1992 |
|
MADHAVAN Vs. RAJA RAJA VARMA
|
December 4, 1992 |
|
MADHAVAN Vs. STATE OF KERALA
|
February 27, 1992 |
|
MADHAVAN NAMBOODIRI Vs. KAMMARAN
|
September 2, 1992 |
|
MADRAS SPINNERS LTD. AND ANR. Vs. INSPECTOR UNDER KERALA INDUSTRIAL ESTABLISHMENTS AND ANR.
|
November 6, 1992 |
|
MALANKARA RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 23, 1992 |
|
MALATHI AMMA Vs. DAMODARAN
|
October 28, 1992 |
|
MALAYALA MANORAMA COMPANY LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
December 16, 1992 |
|
MANGAL SINGH BHATTI Vs. UNION OF INDIA
|
September 2, 1992 |
|
MANGALAM Vs. VELAYUDHAN ASARI
|
August 27, 1992 |
|
MANI Vs. R T O THIRUVANANTHAPURAM
|
June 26, 1992 |
|
MARIKAR MOTORS Vs. KUMARAN NAIR
|
January 17, 1992 |
|
MARIYAMMA Vs. KOCHOUSEPH
|
June 26, 1992 |
|
MARY FRANCIS Vs. KESAVAN
|
November 3, 1992 |
|
MARY PHILIP Vs. K S H B
|
July 3, 1992 |
|
MARYKUTTY ANTONY Vs. GOVT OF KERALA
|
July 10, 1992 |
|
MATHAI Vs. ROSAMMA
|
August 19, 1992 |
|
MATHAI BRIJITHA Vs. THANKAPPAN NAIR
|
August 24, 1992 |
|
MATHEW Vs. FRJOSEPH WADAKKAN
|
August 7, 1992 |
|
MATHEW Vs. STATE OF KERALA
|
June 30, 1992 |
|
MATHEW Vs. STATE OF KERALA
|
June 10, 1992 |
|
MATHEW ALIAS MATHAI Vs. STATE OF KERALA
|
August 5, 1992 |
|
MATHEW JOSHUA Vs. STATE OF KERALA
|
June 2, 1992 |
|
MAYAN Vs. RAMANATHAN
|
July 27, 1992 |
|
MOHAMMED Vs. R.T.A.
|
October 14, 1992 |
|
MOHAMMED ASLAM Vs. STATE OF KERALA
|
January 24, 1992 |
|
MOHAMMED KUNHI Vs. UNION OF INDIA
|
June 23, 1992 |
|
MOHAMMED SAYEED SARKAR Vs. STATE OF KERALA
|
June 18, 1992 |
|
MOHAN Vs. MOIDU
|
July 15, 1992 |
|
MOHAN Vs. PSC
|
March 26, 1992 |
|
MOHAN THOMAS RELATIONS BENEFIT TRUST Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 4, 1992 |
|
MOHANAN KANI Vs. STATE OF KERALA
|
November 10, 1992 |
|
MOHANDAS Vs. STATE OF TAMIL NADU
|
November 30, 1992 |
|
MOIDEEN Vs. TALUK LAND BOARD
|
October 12, 1992 |
|
MOORTHY Vs. RAMACHANDRAN
|
June 20, 1992 |
|
MUHAMMAD HAJI Vs. KUNHUNNI NAIR
|
December 1, 1992 |
|
MUHAMMED Vs. PATHUMMAKUTTY UMMA
|
October 1, 1992 |
|
MUNNODIYIL PERAVAKUTTY Vs. KUNIYEDATH CHALIL VELAYUDHAN
|
February 14, 1992 |
|
MURALEEDHARAN Vs. STATE
|
June 30, 1992 |
|
MURALEEDHARAN Vs. STATE OF KERALA
|
December 4, 1992 |
|
MURALEEDHARAN PILLAI Vs. R T O KOLLAM
|
March 31, 1992 |
|
MUSLIM PRINTING AND PVT CO LTD Vs. SECRETARY TO GOVERNMENT
|
June 18, 1992 |
|
MYTHEEN KUNJU Vs. AZEEZ KUNJU
|
March 19, 1992 |
|
N KUNHIRAMAN Vs. STATE OF KERALA
|
January 3, 1992 |
|
N MANI Vs. REGIONAL TRANSPORT OFFICER THIRUVANATHAPURAM
|
June 26, 1992 |
|
N SUNDARESWARAN Vs. STATE OF KERALA
|
July 21, 1992 |
|
N. D. P. NAMBOODIRIPAD Vs. UNION OF INDIA
|
March 12, 1992 |
|
N. P. MATHAI Vs. FEDERAL BANK LTD
|
November 6, 1992 |
|
N. PURUSHOTHAMAN Vs. OFFICER COMMANDING
|
February 11, 1992 |
|
N. SUNDERESWARAN Vs. STATE OF KERALA
|
July 2, 1992 |
|
NAFEESU Vs. HAJRABI
|
March 6, 1992 |
|
NAIR SERVICE SOCIETY Vs. STATE
|
April 7, 1992 |
|
NARAYANA IYER K N Vs. COMMISSIONER OF INCOME TAX
|
September 26, 1992 |
|
NARAYANA KAMATH Vs. GOVINDA PRABHU
|
January 2, 1992 |
|
NARAYANA PILLAI Vs. JOSEPH MATHAI
|
August 7, 1992 |
|
NARAYANA PILLAI Vs. JOINT REGISTRAR
|
December 14, 1992 |
|
NARAYANAN MOOPIL Vs. NARAYANAN PRABHAKARAN
|
December 1, 1992 |
|
NARAYANAN NAIR Vs. MARIYAKUTTY
|
February 10, 1992 |
|
NATARAJA PILLAI Vs. REGIONAL JOINT LABOUR COMMISSIONER
|
October 22, 1992 |
|
NATIONAL INSURANCE Vs. ROY GEORGE
|
December 14, 1992 |
|
NATIONAL INSURANCE CO Vs. PHILOMINA MATHEW FE
|
February 14, 1992 |
|
NATIONAL INSURANCE COMPANY Vs. C K MANI
|
June 8, 1992 |
|
NATIONAL INSURANCE COMPANY LTD Vs. PHILOMINA MATHEW
|
December 14, 1992 |
|
NEELI Vs. PADMANABHA PILLAI
|
October 28, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. K ABDULLAKUTTY
|
September 26, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. ANNAKUTTY
|
October 14, 1992 |
|
NEW INDIA ASSURANCE CO LTD Vs. CELINE
|
December 14, 1992 |
|
NEW INDIA ASSURANCE CO. LTD Vs. N. RAMAKRISHNAN
|
September 3, 1992 |
|
NEW PRASANTHI AUTOMOBILES CO Vs. STATE OF KERALA
|
September 26, 1992 |
|
NIAMATHULLA Vs. STATE OF KERALA
|
September 30, 1992 |
|
NIAMATHULLA Vs. STATE OF KERALA
|
August 23, 1992 |
|
O K INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1992 |
|
O THOMAS Vs. COMMISSIONER OF INCOME TAX
|
April 13, 1992 |
|
OMANA Vs. RAVEENDRAN
|
October 29, 1992 |
|
ORIENTAL INSURANCE CO. LTD. Vs. C.V. JOSEPH
|
July 7, 1992 |
|
P C ABDULLA Vs. SALES TAX OFFICER IV CIRCLE THRISSUR
|
March 6, 1992 |
|
P C JOHN Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 9, 1992 |
|
P DAMODARAN Vs. STATE
|
June 29, 1992 |
|
P G HARIHARAN Vs. PADARIL
|
August 20, 1992 |
|
P K ANTHRAYOSE Vs. SENIOR INSPECTOR OF CO OP SOCIETIES
|
August 20, 1992 |
|
P KARUNAKARAN Vs. C JAYASOORYAN
|
June 23, 1992 |
|
P MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY MALAPPURAM
|
October 14, 1992 |
|
P MOHAMMED ALI Vs. FOREST RANGE OFFICER
|
August 31, 1992 |
|
P V SREEDHARAN NAIR Vs. SPL DEPUTY TAHSILDAR
|
July 29, 1992 |
|
P. A. JOSE Vs. RTA
|
April 24, 1992 |
|
P. RAMACHANDRAN AND ANOTHER Vs. SECRETARY, KOLACHERRY KSHEEROLPADAKA SAHAKARANA SANGAM AND OTHERS
|
November 3, 1992 |
|
P. SASI, CHAIRMAN RAIDCO Vs. JOINT REGISTRAR
|
July 8, 1992 |
|
P.C. MATHEW Vs. P.G. KURUVILLA
|
October 13, 1992 |
|
PADIYATH RAGHAVAN Vs. P. K. KRISHNAN NAMBIAR
|
July 31, 1992 |
|
PADMANABHAN Vs. R T A KANNUR
|
November 17, 1992 |
|
PADMANABHAN Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION
|
June 24, 1992 |
|
PALGHAT DIST. CO. OP. PRINTING PRESS LTD Vs. STATE
|
January 15, 1992 |
|
PAPPACHAN Vs. JOY
|
November 3, 1992 |
|
PARAMESWARAN KARTHA Vs. ASST REGISTRAR
|
June 24, 1992 |
|
PARAPRATH DAMODARAN AND ANR. Vs. KANNIPOYIL YESHODA AND ANR.
|
March 25, 1992 |
|
PARU Vs. I G OF POLICE
|
February 25, 1992 |
|
PARU Vs. DEVAKI VARASSIAR
|
October 12, 1992 |
|
PATHROSE RICE AND OIL MILLS Vs. ASSISTANT COMMISSIONER
|
March 6, 1992 |
|
PATTALINTAVIDA LAKSHMANAN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL KOZHIKODE
|
September 24, 1992 |
|
PATTATHUVILA K DAMODARAN Vs. M KASSIM KUNJU
|
October 16, 1992 |
|
PAVIANOSE Vs. SUGATHAN
|
July 22, 1992 |
|
PEOPLES URBAN CO OP BANK LTD Vs. MOHANAN
|
September 22, 1992 |
|
PHILIP Vs. SURENDRAN
|
August 7, 1992 |
|
PLANTATION CORPORATION OF KERALA LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 17, 1992 |
|
POULOSE Vs. R T O PALAKKAD
|
January 23, 1992 |
|
PRABHA ALIAS SWAYAMPRABHA Vs. STATE OF KERALA
|
November 10, 1992 |
|
PRABHAKARAN Vs. EXCISE CIRCLE INSPECTOR WADAKKANCHERRY
|
September 4, 1992 |
|
PRAKASAH Vs. CANARA BANK
|
March 6, 1992 |
|
PRASAD KUMAR P P Vs. C N RAVINDRAN
|
April 1, 1992 |
|
PREETHA JAYARAJ Vs. STATE OF KERALA
|
July 10, 1992 |
|
PREMAN Vs. GOPALAN
|
November 23, 1992 |
|
PRINCE GEORGE Vs. GOVT OF KERALA
|
October 28, 1992 |
|
PUNNAKKAL SREEDHARAN Vs. VELLALI PADMINI
|
June 18, 1992 |
|
PURUSHOTHAM G PLYWOOD CO Vs. HAMSA KUTTY
|
October 16, 1992 |
|
PUTHANPALLI JARAM Vs. KERALA WAKF BOARD
|
November 13, 1992 |
|
PYLAN Vs. STATE OF KERALA
|
September 2, 1992 |
|
QUEENS KURIES AND LOANS (P.) LTD. Vs. SHEENA JOSE
|
August 5, 1992 |
|
R RANGANATHA REDDIAR Vs. COMMISSIONER OF INCOME TAX
|
October 14, 1992 |
|
R SIVADASAN Vs. E N C VYAVASAYA CO OP SOCIETY
|
February 6, 1992 |
|
R T O PALAKKAD Vs. KULTIKRISHNAN
|
November 11, 1992 |
|
R. RADHAKRISHNAN NAIR Vs. SREEDEVI
|
December 14, 1992 |
|
RABI UMMA Vs. MUKUNDAN
|
March 26, 1992 |
|
RABIYA UMMA Vs. SULAIMAN HAJI
|
October 28, 1992 |
|
RADHAS PRINTERS Vs. STATE OF KERALA
|
August 27, 1992 |
|
RAGHAVAN Vs. COMMISSIONER AND SPECIAL SECRETARY
|
December 31, 1992 |
|
RAGHAVAN Vs. SANKARAN EZHUTHASSAN
|
July 31, 1992 |
|
RAGHAVAN NAIR Vs. BALACHANDRAN NAIR
|
January 28, 1992 |
|
RAGHAVAN NAIR Vs. S. PADMAKUMAR
|
July 29, 1992 |
|
RAGHU Vs. STATE OF KERALA
|
June 9, 1992 |
|
RAJALEKSHMI Vs. STATE OF KERALA
|
February 12, 1992 |
|
RAJAMORAL Vs. STATE BANK OF MYSORE
|
July 27, 1992 |
|
RAJAN Vs. COMMR OF EXCISE
|
January 23, 1992 |
|
RAJAN Vs. SUBRAMONIAN
|
September 26, 1992 |
|
RAJAYYAN SAMUVEL Vs. STATE OF KERALA
|
July 15, 1992 |
|
RAMA IYER Vs. ADDL DISTRICT JUDGE
|
February 19, 1992 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
September 1, 1992 |
|
RAMAKRISHNA PILLAI Vs. JOINT REGISTRAR
|
November 24, 1992 |
|
RAMAKRISHNAN Vs. KOTTAYI SERVICE COOPERATIVE BANK LTD
|
June 24, 1992 |
|
RAMAN PILLAI Vs. KERALA UNIVERSITY
|
October 16, 1992 |
|
RAMANADAN Vs. DY DIRECTOR OF EDUCATION
|
March 5, 1992 |
|
RAMANKUTTY GUPTAN Vs. AVARA
|
August 11, 1992 |
|
RAMESH Vs. STATE OF KERALA
|
January 17, 1992 |
|
RAMOO RAMESH Vs. ANDHRA BANK
|
March 25, 1992 |
|
RANI SAVITHRI Vs. ASSISTANT COMMISSIONER
|
July 7, 1992 |
|
RAVEENDRA KAMATH Vs. V A DHOLAKIA
|
March 6, 1992 |
|
RAVINDRAN Vs. STATE OF KERALA
|
February 27, 1992 |
|
RAVINDRAN Vs. ROJA
|
March 25, 1992 |
|
REGISTRAR OF CO OP SOC Vs. SASI
|
October 27, 1992 |
|
REJI JOSEPH Vs. K S E B
|
October 22, 1992 |
|
REMIA Vs. SUB INSPECTOR OF POLICE TANUR
|
December 9, 1992 |
|
RENUKA Vs. E S I CORPORATION
|
January 31, 1992 |
|
RHOMY CHANDRA MOHAN Vs. GENERAL CONVENOR
|
January 9, 1992 |
|
ROBERT SEBASTIAN Vs. LINET SUBAFB
|
July 2, 1992 |
|
ROSY GEORGE Vs. STATE BANK OF INDIA
|
July 16, 1992 |
|
RT REV K C SETH Vs. STATE OF KERALA
|
March 25, 1992 |
|
RUGMINI AMMA Vs. RAMAN PILLAI
|
December 3, 1992 |
|
S D POWAR MANAGER RESERVE BANK OF INDIA Vs. LABOUR ENFORCEMENT OFFICER C
|
July 29, 1992 |
|
S RESLETH Vs. INDIAN BANK
|
March 31, 1992 |
|
S S V KUMAR Vs. COMMISSIONER OF INCOME TAX
|
February 19, 1992 |
|
S SUDHA Vs. SUPERINTENDENT OPEN PRISON NETTUKATHERI
|
November 5, 1992 |
|
SADANANDAN Vs. STATE OF KERALA
|
October 16, 1992 |
|
SADANANDAN @ SEELAMONY Vs. STATE OF KERALA
|
January 16, 1992 |
|
SAHADEVAN Vs. STATE OF KERALA
|
January 17, 1992 |
|
SAINUDEEN Vs. STATE OF KERALA
|
October 28, 1992 |
|
SAJI MON K K Vs. SEBASTIAN
|
March 30, 1992 |
|
SAJIL VENU Vs. PRINCIPAL S N COLLEGE
|
August 25, 1992 |
|
SAMUEL THOMAS Vs. UNNIKRISHNARI
|
August 4, 1992 |
|
SANDEEP P MEHTA Vs. GOVERNMENT OF INDIA
|
February 11, 1992 |
|
SANTHA Vs. STATE OF KERALA
|
August 7, 1992 |
|
SANTHAKUMARI AMMA Vs. STATE OF KERALA
|
February 6, 1992 |
|
SAPNA JACOB Vs. STATE OF KERALA
|
September 2, 1992 |
|
SARAMMA Vs. KANIPPAYYUR H P COMPANY
|
February 20, 1992 |
|
SARAMMA KOZHY Vs. MATHAI KOSHY
|
December 14, 1992 |
|
SARASAMMA Vs. LAISAL ESTHER
|
November 24, 1992 |
|
SARASWATHI AMMA Vs. PADMAVATHI AMMA
|
July 21, 1992 |
|
SARASWATHI AMMA AND ORS. Vs. MADHAVAN NAIR
|
December 3, 1992 |
|
SAROJAM Vs. S VIJAYAKRISHNAN NAIR
|
February 7, 1992 |
|
SASI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
August 26, 1992 |
|
SASI Vs. REGISTRAR OF CO OP SOC
|
August 25, 1992 |
|
SASIDHARAN Vs. SREEDHARAN AND CO
|
June 29, 1992 |
|
SASINDRAN Vs. JAYASREE
|
October 26, 1992 |
|
SATHEESH KUMAR Vs. STATE OF KERALA
|
August 26, 1992 |
|
SATHYANARAYANAN CHETTIAR Vs. RENT CONTROLLER
|
July 15, 1992 |
|
SEBASTIAN Vs. LINET SUBA
|
June 25, 1992 |
|
SEBASTIAN ALIAS KUNJU Vs. STATE OF KERALA C I OF POLICE IDUKKI
|
July 28, 1992 |
|
SEBASTIAN KUNJU Vs. STATE OF KERALA
|
August 28, 1992 |
|
SECY C T R B T CO OP SOCIETY LTD Vs. MATHEW JOB
|
January 24, 1992 |
|
SEKHARAN NAMBIAR Vs. RAMANUNNI NAMBIAR
|
January 22, 1992 |
|
SHAJI VARGHESE Vs. CHERIAN
|
August 6, 1992 |
|
SHAMSUDEEN Vs. KOTTAKUNNEL TRADERS
|
December 11, 1992 |
|
SHANKAR RAI Vs. STATE OF KERALA
|
February 24, 1992 |
|
SHARLET AUGUSTINE Vs. K K RAVEENDRAN
|
May 30, 1992 |
|
SHOBY VARGHESE Vs. STATE OF KERALA
|
September 23, 1992 |
|
SIVADASAN V EZHUPUNNA N C Vs. COOP SOCIETY LTD
|
February 6, 1992 |
|
SIVAMANI ALIAS SIVAN Vs. STATE OF KERALA
|
July 8, 1992 |
|
SIVAN Vs. STATE OF KERALA
|
September 24, 1992 |
|
SIVARAMAN Vs. STATE OF KERALA
|
July 31, 1992 |
|
SNDP SAKHA VAVAKKAD Vs. SREEDHARAN
|
July 29, 1992 |
|
SOLANKI Vs. CHIEF FOOD INSPECTOR
|
August 24, 1992 |
|
SOMARAJAN Vs. STATE OF KERALA
|
April 1, 1992 |
|
SOMARAJAN Vs. PRINCIPAL S D COLLEGE
|
February 25, 1992 |
|
SREEDHAR PILLAY Vs. P J ALEXANDER
|
July 29, 1992 |
|
SREEDHARAN Vs. UNION BANK OF INDIA
|
September 17, 1992 |
|
SREEDHARAN K Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1992 |
|
SREEDHARAN K AND CO Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1992 |
|
SREEKUMAR Vs. STATE OF KERALA
|
March 6, 1992 |
|
SREENIVASAN Vs. SARASU
|
January 8, 1992 |
|
SREERANGA CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE
|
June 5, 1992 |
|
STATE OF KERALA Vs. THILOTHAMAN
|
June 3, 1992 |
|
STATE OF KERALA Vs. ABOOBACKER KUTTY
|
August 11, 1992 |
|
STATE OF KERALA Vs. SIVAMANI SIVAN
|
July 8, 1992 |
|
STATE OF KERALA Vs. SUBRAMONIAN NAMBOODIRI
|
July 15, 1992 |
|
STATE OF KERALA Vs. BALAKRISHNAN
|
February 5, 1992 |
|
STATE OF KERALA Vs. BALAKRISHNAN
|
February 6, 1992 |
|
STATE OF KERALA Vs. GOVINDAN
|
January 21, 1992 |
|
STATE OF KERALA Vs. SREEKANTAN
|
December 4, 1992 |
|
STATE OF KERALA Vs. APPUNNI
|
November 9, 1992 |
|
STATE OF KERALA Vs. C.J. ALEXANDER
|
November 6, 1992 |
|
STATE OF KERALA Vs. MAMMEN VARGHESE
|
December 15, 1992 |
|
STATE OF KERALA Vs. BABU PETER
|
September 2, 1992 |
|
STELLA Vs. STATE OF KERALA
|
August 10, 1992 |
|
SUDARSAN CHITS (INDIA) LTD. Vs. R. SAMBASIVA RAO
|
July 31, 1992 |
|
SUDEVAN Vs. JOINT REGISTRAR
|
June 12, 1992 |
|
SUHARA BEEVI Vs. STATE OF KERALA
|
January 28, 1992 |
|
SUKUMARAN Vs. AKAMALA SREE DHARMA SASTHA IDOL
|
January 21, 1992 |
|
SULAIMAN Vs. STATE OF KERALA
|
November 5, 1992 |
|
SULOCHANA AMMA Vs. NARAYANAN NAIR
|
November 23, 1992 |
|
SUMATHIKUTTY AMMA Vs. STATE OF KERALA
|
February 7, 1992 |
|
SUNDERDAS TATHENSEY Vs. RENT CONTROLLER
|
October 20, 1992 |
|
SUNIL KUMAR Vs. K. SUDHAKARAN
|
August 11, 1992 |
|
SUNITHAKUMARI Vs. K S E B
|
June 30, 1992 |
|
SUNNY SCARIA Vs. JOINT R T O PALAI
|
December 16, 1992 |
|
SURANDRAN Vs. KERALA WATER AUTHORITY
|
September 1, 1992 |
|
SURESH BABU Vs. STATE OF KERALA
|
June 9, 1992 |
|
SURESH K C Vs. DIRECTOR OF LOTTERIES
|
February 21, 1992 |
|
SURESH KUMAR Vs. STATE OF KERALA
|
June 15, 1992 |
|
SUSAMMA THOMAS Vs. NARAYANA KURUP
|
March 9, 1992 |
|
SUSEELA Vs. STATE OF KERALA
|
November 5, 1992 |
|
SUSEELA DEVI Vs. VAMADEVAN
|
September 4, 1992 |
|
T E GEORGE Vs. TAHSILDAR AND ASSESSING AUTHORITY KOTTARAKKARA
|
September 30, 1992 |
|
T G ALAMELU AMMAL Vs. BHARATH PETROLEUM CORPN LTD
|
January 21, 1992 |
|
T MADHUSOODAN Vs. SUPERINTENDENT OF POLICE
|
June 23, 1992 |
|
T SAROJINI AMMAL Vs. UNION OF INDIA
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April 8, 1992 |
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T. MOHAMMED Vs. SECY. RTA, MALAPPURAM
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August 25, 1992 |
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T. S. LAKSHMIKUTTY AMMA Vs. OOMMEN NINAN
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August 31, 1992 |
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T.P. GANESAN Vs. CEGAT
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March 18, 1992 |
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T.R. VELAYUDHAN Vs. P.K. KUNHUNNI
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January 10, 1992 |
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TATA EMPLOYEES UNION Vs. UNION OF INDIA UOI
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October 20, 1992 |
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TATA TEA LTD Vs. AGRL INCOME TAX AND SALES TAX OFFICER
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December 18, 1992 |
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THANKAPPAN UNNITHAN Vs. STATE OF KERALA
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January 14, 1992 |
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THEKKANATU FIRMS Vs. COMMISSIONER OF INCOME TAX
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November 10, 1992 |
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THOMAS Vs. VENUGOPAL CHITTIES AND FINANCES
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October 27, 1992 |
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THOMAS Vs. MUKUNDA MENON
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June 4, 1992 |
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THOMAS CHERIAN Vs. NISHA THOMAS FB
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June 25, 1992 |
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THOMAS TITUS Vs. ROJA TITUS
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January 21, 1992 |
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THOMAS TITUS Vs. ROJA TITUS
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February 21, 1992 |
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THOMAS VARGHESE Vs. P JEROME
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June 5, 1992 |
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TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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January 9, 1992 |
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TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 9, 1992 |
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TRINITY PHARMACEUTICALS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 19, 1992 |
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UNION BANK OF INDIA Vs. KHADERS INTERNATIONAL CONSTRUCTIONS LTD
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July 20, 1992 |
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UNION BANK OF INDIA Vs. M P SREEDHARAN KARTHA
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September 3, 1992 |
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UNION OF INDIA Vs. VIJAYA MOHINI MILLS
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January 30, 1992 |
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UNION OF INDIA Vs. B BHOGILAL
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February 14, 1992 |
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UNITED COMMERCIAL BANK Vs. KFC
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April 7, 1992 |
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UNITED INDIA INSURANCE CO Vs. SETHU MADHAVAN
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September 26, 1992 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SANTHAMMA V.N.
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November 6, 1992 |
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V ABDUL AZEEZ Vs. ALAPPUZHA BAR ASSOCIATION
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August 16, 1992 |
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V SIVALINGAM Vs. DAKSHINAMURTHY
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November 3, 1992 |
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V. A. CHACKO Vs. KOYAPPA KOLOTHU KAMMUTTY HAJI
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November 9, 1992 |
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V.P. JOHN Vs. DISTRICT COURT
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May 26, 1992 |
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VADAKKATH VALAPPIL MAMMIKUTTY HAJIS CHILDREN MUHAMMAD HAJI AND OTHERS Vs. MOONAMKUTTY VALAPPIL KALLIANI AMMAS CHILDREN KUNHUNNI NAIR AND OTHERS
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December 1, 1992 |
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VALIYAVEETIL ASHRAF AND Vs. STATE S H O KOTTAKKAL POLICE STATION
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August 4, 1992 |
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VALSAMMA PAUL Vs. COCHIN UNIVERSITY
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February 6, 1992 |
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VANAJA TEXTILES LTD Vs. C. S. GALIAKOTWALA AND CO. LTD
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June 26, 1992 |
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VARKEY Vs. GEORGE
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August 6, 1992 |
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VARKEY Vs. STATE OF KERALA
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December 16, 1992 |
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VARKEY JOSEPH Vs. MATHAI KURIAKOSE
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July 3, 1992 |
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VASAVAN Vs. DISTRICT COIR PROJECT OFFICER
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December 14, 1992 |
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VASUDEVA PRABHU Vs. MADHAVA PRABHU
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October 30, 1992 |
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VASUDEVAN NAIR Vs. PARAMESWARAN NAIR
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August 6, 1992 |
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VAZHAVILA P.K.P.C. DEVASWOM Vs. CHANDRASEKHARAN NAIR
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March 27, 1992 |
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VEEKSHANAM PRINTING AND PUBLISHING COMPANY LTD. Vs. UCO BANK
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August 13, 1992 |
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VELAYUDHAN KRISHNAN Vs. BHAGAVATHY PADNIAKSH
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July 8, 1992 |
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VELUKUTTY ACHARY Vs. HARRISONS MALAYALEM LTD
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August 20, 1992 |
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VENKITESWARAN Vs. PSC
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January 23, 1992 |
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VICTORIA XAVIER Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
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February 28, 1992 |
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VIJAYAKUMAR Vs. RAMAPURAM A S E CO OP SOC
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March 25, 1992 |
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VINCO PRINTERS AND CO. Vs. COCHIN SHIPYARD LTD
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September 26, 1992 |
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VISHNU TRADING COMPANY Vs. ASST COMMISSIONER
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June 3, 1992 |
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WAHAB Vs. R T O KASARAGOD
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September 30, 1992 |
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XAVIER Vs. FR GEORGE
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November 13, 1992 |
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YOUSUFF Vs. SUB INSPECTOR OF POLICE
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October 9, 1992 |
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ZAKIR HUSSAIN Vs. ADDL STO
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November 24, 1992 |
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