|
A K PADMANABHAN Vs. STATE OF KERALA
|
July 9, 1991 |
|
A K PADMANABHAN EX M L A Vs. STATE
|
July 9, 1991 |
|
A LAKSHMYKUTTY Vs. STATE OF KERALA
|
March 6, 1991 |
|
A M PRABHAKARAN NAIR Vs. UNION OF INDIA UOI
|
September 30, 1991 |
|
A PADMANABHA PANICKER Vs. K J TONY
|
June 10, 1991 |
|
A X VARGHESE Vs. UNION OF INDIA
|
February 4, 1991 |
|
A.B. MAHIN Vs. COLLECTOR OF CUSTOMS
|
January 4, 1991 |
|
ABDUL AZEEZ Vs. STATE OF KERALA
|
October 1, 1991 |
|
ABDUL NAZAR Vs. SALES TAX OFFICER
|
August 7, 1991 |
|
ABDUL NAZAR Vs. STO
|
August 8, 1991 |
|
ABDUL NAZAR Vs. SALES TAX OFFICER-II 1ST CIRCLE
|
September 16, 1991 |
|
ABDUL RASHEED Vs. SECRETARY R T A PALAKKAD
|
February 7, 1991 |
|
ABDULLA MOHAMMED Vs. COMMISSIONER OF INCOME TAX
|
March 21, 1991 |
|
ABDULRAHIMAN Vs. ABDULLA HAJI
|
March 11, 1991 |
|
ABI CHEERAN Vs. CHANCELLOR KERALA AGRL UNIVERSITY TRIVANDRUM
|
August 1, 1991 |
|
ABOOBAKER Vs. M RATNA SINGH
|
November 28, 1991 |
|
ABRAHAM KURIAKOSE Vs. P T THOMAS
|
September 26, 1991 |
|
ABRAHAM VARKEY Vs. KERALA AGRL UNIVERSITY
|
January 15, 1991 |
|
AHAMAD KOYA Vs. STATE OF KERALA
|
January 7, 1991 |
|
AISHAMMA Vs. ABDUL REHIMAN
|
May 27, 1991 |
|
ALEYAMMA GEORGE Vs. STATE OF KERALA
|
June 5, 1991 |
|
AMBIKA CHITRANJAN Vs. B. VIJAYAMMA
|
June 6, 1991 |
|
AMBIKAKUMARI Vs. RAMAKRISHNAN
|
September 18, 1991 |
|
ANDREW Vs. STATE OF KERALA
|
August 14, 1991 |
|
ANDREW Vs. STATE OF KERALA
|
October 21, 1991 |
|
ANIL Vs. CHIEF FOOD INSPECTOR
|
May 29, 1991 |
|
ANTONY CHERIAN Vs. UNION OF INDIA
|
November 18, 1991 |
|
APPUKUTTY NAMBIAR Vs. RATNAGIRI
|
June 7, 1991 |
|
ARIMBOOR PANCHAYAT IMPROVEMENT TRUST Vs. ANTHONY
|
November 12, 1991 |
|
ARJUNAN Vs. ERANU
|
July 27, 1991 |
|
ASOKAN Vs. KADEESA
|
April 10, 1991 |
|
ASSAINAR Vs. STATE OF KERALA
|
July 8, 1991 |
|
ASSANKUNHI HAJI Vs. RUGMINI AMMA
|
December 11, 1991 |
|
ASSISTANT COMMISSIONER ASSESSMENT SALES TAX SPECIAL CIRCLE Vs. DUROFLEX COIR INDUSTRIES PVT LTD
|
January 22, 1991 |
|
AUGUSTINE MATHAI Vs. APPELLATE AUTHORITY
|
September 25, 1991 |
|
AVVAMMADA PATHUMMABI Vs. AVVAMMADA SAROMMABI
|
July 27, 1991 |
|
BABY Vs. STATE OF KERALA
|
December 12, 1991 |
|
BALAKRISHNA MENON Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
July 3, 1991 |
|
BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
August 1, 1991 |
|
BASI K P Vs. COMMISSIONER OF INCOME TAX
|
September 5, 1991 |
|
BEERAN Vs. STATE OF KERALA
|
June 26, 1991 |
|
BENNY FRANCIS Vs. STATE OF KERALA
|
February 7, 1991 |
|
BERLIN JOSEPH @ RAVI AND ANOTHER Vs. SATE AND OTHERS
|
February 24, 1991 |
|
BHARAT PLYWOOD AND TIMBER PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1991 |
|
BHASKARA PANICKER Vs. STATE OF KERALA
|
September 24, 1991 |
|
BOBBY CYRIAC Vs. PRINCIPAL
|
September 27, 1991 |
|
C B S GRAMAPHONE RECORDS AND TAPES INDIA LTD Vs. NOORUDEEN
|
April 26, 1991 |
|
C N PRESANNAN JUDL SECOND CLASS MAGISTRATE COCHIN Vs. K A MOHAMMED ALI ADV COCHIN
|
March 14, 1991 |
|
C NARAYANAN WRITER AND Vs. STATE OF KERALA
|
December 6, 1991 |
|
C SARALA Vs. K NALINAKSHAN
|
June 26, 1991 |
|
C W S INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1991 |
|
C.J. THOMAS AND ANR. Vs. LABOUR COURT AND ANR.
|
May 30, 1991 |
|
C.V. POULOSE AND ANR. Vs. FOOD INSPECTOR AND ORS.
|
March 8, 1991 |
|
CATALYSTS AND CHEMICALS INDIA WEST ASIA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1991 |
|
CHACKO Vs. ROSAMMA
|
January 30, 1991 |
|
CHATHUNNI Vs. VISALAKSHY
|
February 5, 1991 |
|
CHELLAPPAN PILLAI Vs. ANDI DAMODARAN
|
June 27, 1991 |
|
CHENAJI Vs. TALUK LAND BOARD
|
January 15, 1991 |
|
CHENNAI BOTTLING CO PVT LTD Vs. TRAVANCORE TEA ESTATES CO LTD
|
October 16, 1991 |
|
CHERIAN JOHN Vs. MUNDAKAYAM PANCHAYAT
|
October 7, 1991 |
|
CHERIYA MOHAMMED Vs. KAMSAKUTTY
|
August 12, 1991 |
|
CHINNAPPAN LOUIS Vs. ABUBACKER ALIYARU
|
January 9, 1991 |
|
CHITTUR SERVICE CO OP BANK LTD Vs. STATE OF KERALA
|
October 25, 1991 |
|
CHITTUR SERVICE CO OPERATIVE BANK LTD Vs. KUMARAN
|
September 19, 1991 |
|
COCHIN CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1991 |
|
COCHIN TRAVEL NET BOAT OPERATORS ASSOCIATION AND ORS. Vs. THE STATE OF KERALA AND ORS.
|
August 23, 1991 |
|
COCHIN TRAWL NET BOAT OPERATORS ASSOCIATION Vs. STATE OF KERALA
|
August 14, 1991 |
|
COMMANDER P. V. NAYAR Vs. UNION OF INDIA
|
February 20, 1991 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. GOOD HOPE ENTERPRISES
|
August 28, 1991 |
|
COMMISSIONER OF GIFT TAX Vs. ABDUL RAZACK K A
|
July 25, 1991 |
|
COMMISSIONER OF GIFT TAX Vs. SURAJBEN K MEHTA
|
June 21, 1991 |
|
COMMISSIONER OF GIFT TAX Vs. SAJILATHA T M
|
June 3, 1991 |
|
COMMISSIONER OF GIFT TAX Vs. ABRAHAM K J
|
February 27, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRAN R
|
February 28, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BELL FOODS MARINE DIVISION
|
February 27, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE CO OP MARKETING FEDERATION LIMITED
|
February 15, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ANNAMMA ALEXANDER
|
March 13, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ANTONY MENDEZ
|
March 14, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KIL KOTAGIRI TEA AND COFFEE ESTATES LIMITED
|
March 5, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SREEDHARAN M
|
March 5, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. REJINI ICE AND COLD STORAGE
|
March 5, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. VENEERS AND LAMINATIONS INDIA LIMITED
|
January 9, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. JANARDHANAN PILLAI P
|
January 1, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CENTURY CASHEW PRODUCTS
|
January 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. N SUNDARESWARAN
|
January 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. SEEYAN PLYWOODS
|
February 5, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ALEYKUTTY V J
|
January 31, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ALEXANDER O T
|
January 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KUMARAN AND CO
|
June 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ANTONY P T AND SONS
|
June 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MANJERI KOVILAKAM INTERIM MANAGEMENT COMMITTEE
|
June 6, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BHAGEERATHA ENGINEERING LIMITED
|
May 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MOOSA A M
|
April 9, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BHADRA ENTERPRISES
|
April 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. DAMODAR CORPORATION
|
April 11, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA EDUCATIONAL TRUST
|
April 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ABDUL MAJEED T
|
April 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED
|
March 25, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
April 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO
|
April 2, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. UNNEERIKUTTY M A
|
June 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. ASPINWALL AND CO TRAVANCORE LIMITED
|
June 24, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. THANKAPPAN PILLAI K N
|
June 17, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MURALI LODGE
|
June 18, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. VARKEY CHACKO
|
June 20, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. PALACE FUND INDIVIDUAL
|
July 25, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. EROPPINO GIOVANNI G
|
July 27, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BHARATH SEA FOODS
|
July 4, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CO OPERATIVE WHOLESALE SOCIETY LIMITED
|
July 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MURUGAPPA CHETTIAR S
|
July 12, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. BAKUL CASHEW COMPANY
|
September 3, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GENUINE COFFEE AND TEA
|
September 19, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. NAVAJYOTHI AGENCIES
|
September 18, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GIRISHCHANDRAHARIDAS
|
September 5, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE THOMAS K
|
October 29, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. MATHEW K T
|
October 30, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RAYONS LIMITED
|
October 30, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDRIKA ENTERPRISES
|
October 7, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. KESAVA PRABHU & SONS
|
September 28, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. NAJIMA NIZAR
|
September 11, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. GUNA SHENOY A S
|
September 16, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. DOMINIC JOSEPH
|
July 8, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SUSHEELA P THAMPY
|
July 27, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. TRIVANDRUM CLUB
|
April 2, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. ABDUL SATHAR ISMAIL SAIT
|
April 11, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. VALIA ARYAN BHATTATHIRIPAD
|
January 25, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. VALIYA ARYAN BHATTATHRIPAD
|
February 4, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. SAJU THOMAS
|
January 9, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. MULAM CLUB
|
March 13, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. LUCY KOCHUVAREED
|
February 22, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. XAVIER K G
|
February 26, 1991 |
|
COMMISSIONER OF WEALTH-TAX Vs. DOMINIC JOSEPH
|
March 8, 1991 |
|
CORPORATE MANAGER Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
August 28, 1991 |
|
D. VELAYUDHAN BALANDRAN Vs. THE DIRECTOR GENERAL OF HEALTH SERVICE
|
September 9, 1991 |
|
DAMODARAN KAVIRAJAN Vs. T D RAJAPPAN
|
November 1, 1991 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM Vs. P K BIRIYUMMA
|
May 31, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. VICTORY OFFSET PRINTERS
|
June 5, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. E K CHANDRASENAN
|
February 22, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PENINSULAR TRADERS
|
March 13, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. T P ELIAS
|
January 1, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JYOTHI LIQUORS
|
January 30, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V N GANAPATHY
|
November 8, 1991 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM SPECIAL LEAVE PETITION Vs. M LEKSHMANA REDDIAR
|
April 12, 1991 |
|
DEPUTY COMMISSIONER SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P C JOSEPH
|
June 20, 1991 |
|
DEVI Vs. COMMISSIONER AND SECRETARY TO GOVT
|
February 13, 1991 |
|
DHANALAKSHMI BANK LTD Vs. K K JOSE
|
March 1, 1991 |
|
DHORA Vs. STATE OF KERALA
|
October 30, 1991 |
|
DIRECTOR L F HOSPITAL Vs. STATE OF KERALA
|
November 13, 1991 |
|
DIVAKARAN Vs. STATE OF KERALA
|
February 8, 1991 |
|
DIVISIONAL MANAGER L I C OF INDIA Vs. BHAGAVATHY AMMA
|
July 9, 1991 |
|
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. P RAMACHANDRAN
|
January 9, 1991 |
|
DUNLOP Vs. STATE OF KERALA
|
October 14, 1991 |
|
DUNLOP INDIA LTD Vs. OFFICER-IN-CHARGE OF SALES TAX CHECK POST WALAYAR
|
October 14, 1991 |
|
DY COLLECTOR Vs. SHAHUL HAMEED
|
August 20, 1991 |
|
DY COMMISSIONER Vs. GOPAL TRADING CO
|
July 16, 1991 |
|
DY COMMISSIONER OF S T Vs. HINDUSTHAN CASHEW PRODUCTS
|
June 17, 1991 |
|
DY COMMISSIONER SALES TAX Vs. UMMUL KULSU
|
June 17, 1991 |
|
DY COMMISSIONER SALES TAX Vs. ELIAS
|
January 1, 1991 |
|
DY COMMISSIONER SALES TAX Vs. ELIAS
|
December 1, 1991 |
|
DY COMMR OF AGRL I T Vs. BIRIYUMMA
|
May 31, 1991 |
|
DY COMMR OF S T Vs. SARMA AND SONS
|
June 3, 1991 |
|
E K HAJEE MOHAMMED MEERA SAHIB AND SONS Vs. SALES TAX OFFICER II CIRCLE TRIVANDRUM
|
April 12, 1991 |
|
E S I CORPN Vs. RAJ CASHEW COMPANY
|
April 10, 1991 |
|
E S I CORPORATION Vs. PREMIER TIMBER SUPPLIES
|
January 18, 1991 |
|
E S I CORPORATION Vs. LEELA KARUNAKARAN
|
July 16, 1991 |
|
E S NAMBIAR Vs. UNION BANK OF INDIA
|
March 11, 1991 |
|
E V GEORGE Vs. ANNIE THOMAS
|
February 18, 1991 |
|
E. K. MOHAN Vs. PARAMESWARAN NAMBOODIRIPAD
|
December 9, 1991 |
|
E.K. MATHEW Vs. COMMISSIONER OF WEALTH-TAX
|
March 23, 1991 |
|
E.S.I. CORPORATION Vs. HIGH RANGE BREWERIES LTD.
|
March 27, 1991 |
|
EAST INDIA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 1, 1991 |
|
EBRAHIM ISMAIL KUNJU Vs. PHASILA BEEVI
|
March 7, 1991 |
|
EDDY CURRENT CONTROLS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1991 |
|
ELAMBILAKKAT CHANDRASEKHARAN Vs. MOROTH SEEMANTHINI
|
June 10, 1991 |
|
ELIZABETH Vs. FRANCIS EDWIN
|
October 23, 1991 |
|
ELIZABETH Vs. FRANCIS EDWIN
|
October 21, 1991 |
|
ELIZEBATH SAMUEL AARON Vs. STATE OF KERALA
|
January 24, 1991 |
|
ELSAMMA MATHEW Vs. STATE OF KERALA
|
August 16, 1991 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. CHEERANS AUTO AGENCIES
|
June 18, 1991 |
|
ENVIRONMENTAL AND ECOLOGICAL PROTECTION SAMITHY Vs. EXECUTIVE ENGINEER
|
March 22, 1991 |
|
ESSAKKYAL NADAR Vs. SREEDHARAN BABU
|
June 5, 1991 |
|
EVERGREEN FRAGRANCES Vs. STATE OF KERALA
|
March 11, 1991 |
|
EXCEL GLASSES LTD Vs. STATE OF KERALA
|
October 31, 1991 |
|
FAREEDA Vs. RAJAN BABU
|
November 21, 1991 |
|
FATHIMA Vs. SATHISH
|
October 11, 1991 |
|
FEDERAL BANK LTD Vs. RAMAKRISHNA PILLAI
|
June 19, 1991 |
|
FEDERAL BANK LTD. Vs. K. MEENAKSHY KANIKAN
|
December 20, 1991 |
|
FOOD INSPECTOR CANNANORE MUNICIPALITY CANNANORE Vs. M GOPALAN
|
February 4, 1991 |
|
FOOD INSPECTOR PALAKKAD Vs. M V ALU
|
January 22, 1991 |
|
FOOD INSPECTOR PATTAMBI CIRCLE Vs. K P GOKULDAS
|
February 4, 1991 |
|
FR SKARIAH Vs. TALUK PANCHAYAT OFFICER
|
July 5, 1991 |
|
FRANCIS Vs. JOSEPH SKARIA
|
October 11, 1991 |
|
G CHANDRASEKHARAN NAIR Vs. NATIONAL TEXTILE CORPORATION
|
August 13, 1991 |
|
G. RAGHAVAN NAIR Vs. STATE OF KERALA
|
September 30, 1991 |
|
GCDA Vs. IQBAL
|
March 13, 1991 |
|
GEETHA Vs. MOHAN
|
August 16, 1991 |
|
GEORGE Vs. THRESSIA
|
December 11, 1991 |
|
GEORGE Vs. BANK OF INDIA
|
October 15, 1991 |
|
GEORGE Vs. SPICES BOARD
|
March 13, 1991 |
|
GEORGE KUTTY Vs. STATE OF KERALA
|
August 14, 1991 |
|
GEORGE ROY Vs. MAR ATHANASIUS COLLEGE OF ENGINEERING
|
December 6, 1991 |
|
GEORGE VARGHESE Vs. COLLECTOR OF CENTRAL EXCISE
|
November 1, 1991 |
|
GLAXO LABORATORIES INDIA LTD Vs. STATE OF KERALA
|
December 13, 1991 |
|
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
November 7, 1991 |
|
GOPALAKRISHNAN Vs. HIGH COURT OF KERALA
|
December 20, 1991 |
|
GOPINATHAN G Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1991 |
|
GOPINATHAN UNNITHAN Vs. STATE OF KERALA
|
April 24, 1991 |
|
GOURI AMMA Vs. GOURI AMMA
|
January 9, 1991 |
|
GOUTHAMAN Vs. LOHITHAKSHAN
|
November 29, 1991 |
|
GOVERNMENT OF KERALA Vs. KUMARAN NAIR
|
August 8, 1991 |
|
GOVINDA KAMATH Vs. ANNAMMA
|
November 4, 1991 |
|
GOVINDA PILLAI Vs. TALUK LAND BOARD
|
November 15, 1991 |
|
GOVT. OF KERALA AND ANOTHER Vs. V. P. JOLLY
|
November 15, 1991 |
|
GRACYKUTTY MAMMEN Vs. CHENGANNUR MUNICIPAL COUNCIL
|
June 25, 1991 |
|
HAJIRA UMMA Vs. RAZAK
|
October 11, 1991 |
|
HAMZA Vs. TALUK LAND BOARD
|
January 24, 1991 |
|
HAMZA Vs. SARA
|
September 25, 1991 |
|
HANEEFA ROWTHER Vs. N A ABDUL KAREEM
|
November 18, 1991 |
|
HARIDAS Vs. ALLEPPEY URBAN CO OPERATIVE BANK LTD
|
July 4, 1991 |
|
HARRISONS MALAYALAM LIMITED Vs. KERALA STATE POLLUTION CONTROL BOARD
|
March 27, 1991 |
|
HAZIL IVY PADUA Vs. STATE OF KERALA
|
August 30, 1991 |
|
HINDUSTAN COCOA PRODUCTS LIMITED Vs. CONSUMER ACTION GROUP TRIVANDRUM
|
November 13, 1991 |
|
HINDUSTAN INSECTICIDES LTD Vs. ASST COLLECTOR OF CUSTOMS
|
November 13, 1991 |
|
HUBERT PEYOLI Vs. SAINUDHEEN
|
March 25, 1991 |
|
IN RE: SESSIONS JUDGE Vs. STATE
|
August 1, 1991 |
|
INDIA PEPPER and SPICE TRADE ASSOCIATION Vs. S MADHAVA MALLAN
|
September 27, 1991 |
|
INDIAN ALUMINIUM COMPANY LTD Vs. INDUSTRIAL TRIBUNAL
|
September 26, 1991 |
|
INDUMATHY Vs. COMMISSIONER AND SECRETARY
|
June 3, 1991 |
|
INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. VELIMALAI RUBBER COMPANY LIMITED
|
October 11, 1991 |
|
INSTRUMENTATION LTD Vs. E. KUTTAPPAN
|
October 16, 1991 |
|
ISMAIL AND Vs. STATE OF KERALA
|
February 1, 1991 |
|
ISMAIL KUTTY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
October 12, 1991 |
|
ITTYACHAN Vs. MAHATMA GANDHI UNIVERSITY
|
October 28, 1991 |
|
J M F SEA FOODS Vs. NATIONAL INSURANCE CO
|
December 10, 1991 |
|
JACOB Vs. STATE OF KERALA
|
January 24, 1991 |
|
JAILEBDEEN Vs. MOHAMMED BASHEER
|
February 8, 1991 |
|
JANARDHANAN Vs. STATE OF KERALA
|
April 9, 1991 |
|
JAYADEV Vs. STATE OF KERALA
|
October 7, 1991 |
|
JAYAPRAKASAN AND ANR. Vs. VISALAKSHY AND ORS.
|
February 5, 1991 |
|
JESTIN JACOB Vs. STATE OF KERALA
|
April 3, 1991 |
|
JOB Vs. STATE OF KERALA
|
January 2, 1991 |
|
JOHN Vs. NALUMAKKAL SERVICE CO OPERATIVE BANK LTD
|
September 13, 1991 |
|
JOSE Vs. ASST EXCISE COMMISSIONER
|
October 29, 1991 |
|
JOSE Vs. THOMAS
|
December 9, 1991 |
|
JOSE KURUVILLA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
August 28, 1991 |
|
JOSEPH Vs. STATE OF KERALA
|
March 11, 1991 |
|
JOSEPH Vs. GOVERNMENT OF KERALA
|
June 19, 1991 |
|
JOSEPH BINOY K M NO 2 Vs. UNION OF INDIA
|
June 27, 1991 |
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JOSEPH GEORGE Vs. COCHIN SANITARY WARES
|
September 4, 1991 |
|
JOSEPH GEORGE Vs. CHACKO THOMAS
|
October 23, 1991 |
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JOSEPH MICHAEL Vs. INCOME TAX APPELLATE TRIBUNAL
|
November 6, 1991 |
|
JOSEPH THALAKKAL Vs. VICE CHANCELLOR
|
July 19, 1991 |
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JOSEPH ZACHARIA Vs. JOSEPH KURIAKOSE
|
February 1, 1991 |
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JOY Vs. ANTONY
|
July 16, 1991 |
|
K GOPINATHAN NAIR Vs. STATE OF KERALA
|
November 1, 1991 |
|
K K THILAKAN Vs. FACT LTD
|
July 24, 1991 |
|
K KHADER Vs. RAJAMMA JOHN KANDATHIL
|
June 26, 1991 |
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K P RAJAN ALIAS ANTONY Vs. STATE OF KERALA
|
February 13, 1991 |
|
K PADMADAS Vs. STATE OF KERALA
|
September 10, 1991 |
|
K RAJENDRAN Vs. K S KRISHNADAS
|
July 1, 1991 |
|
K S ANTO Vs. UNION OF INDIA
|
July 8, 1991 |
|
K S E B Vs. UNION OF INDIA
|
December 10, 1991 |
|
K T KURIYAN Vs. K K SREEDHARAN
|
February 18, 1991 |
|
K V JOSEPH Vs. PIERCE LESLIE INDIA LTD
|
October 10, 1991 |
|
K V PADMANABHAN Vs. CONSUMER DISPUTE REDRESSAL FORUM ERNAKULAM
|
August 6, 1991 |
|
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
|
September 28, 1991 |
|
K V PRODUCE Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1991 |
|
K V SUGATHAN Vs. STATE OF KERALA
|
March 21, 1991 |
|
K. A. ABDUL SALAM Vs. DISTRICT JUDGE
|
January 3, 1991 |
|
K. BASHEER AHMED Vs. STATE OF KERALA
|
January 14, 1991 |
|
K. BHARGAVI Vs. THE STATE OF KERALA
|
July 25, 1991 |
|
K. C. VELAYUDHAN Vs. N. V. VENKATAKRISHNAN
|
August 6, 1991 |
|
K. CHEKKUNNI Vs. AHAMMED @ AHAMMED KUTTY
|
October 9, 1991 |
|
K. GOPALAN Vs. MATHU
|
September 25, 1991 |
|
K. J. CHACKO Vs. UNION BANK OF INDIA
|
March 27, 1991 |
|
K. MEENAKSHI AMMA Vs. SREERAMA VILAS PRESS AND PUBLICATIONS (P.) LTD.
|
July 10, 1991 |
|
K. MEENAKSHI AMMA Vs. SREERAMA VILAS PRESS AND PUBLICATIONS (P.) LTD.
|
September 20, 1991 |
|
K. MUKUNDAN Vs. T.K. THOMAS
|
December 9, 1991 |
|
K. RAJENDRAN NAIR Vs. STATE OF KERALA
|
June 27, 1991 |
|
K. RAMAKRISHNAN Vs. STATE
|
October 23, 1991 |
|
K.A. ABDUL KHADIR Vs. UNION OF INDIA
|
October 3, 1991 |
|
K.J. JOHNSON Vs. KERALA INDUSTRIAL AND TECHNICAL CONSULTANCY
|
December 3, 1991 |
|
K.K. MONY Vs. GOVERNMENT OF KERALA AND ORS.
|
August 22, 1991 |
|
K.K. PAVITHRAN Vs. P.K. GOPALAN
|
December 16, 1991 |
|
K.S.R.T.C Vs. THE REGIONAL TRANSPORT AUTHORITY
|
March 19, 1991 |
|
K.T. ANTONY Vs. APPELLATE AUTHORITY
|
July 11, 1991 |
|
K.V. DAMODARAN Vs. K.V. SARADA
|
November 11, 1991 |
|
KADEEJA AMMA Vs. MOHAMMED
|
August 27, 1991 |
|
KADEEJA SIDDIQUE Vs. COMMISSIONER AND SECRETARY HOME GOVT OF KERALA TRIVANDRUM
|
September 24, 1991 |
|
KADEEJA SIDDIQUE Vs. STATE OF KERALA AND ORS.
|
September 25, 1991 |
|
KADEEJA UMMA Vs. MAKKAT MOHAMMED AND ORS.
|
August 5, 1991 |
|
KADUNGON Vs. LAND TRIBUNAL
|
January 31, 1991 |
|
KALLYANI SULOCHANA Vs. SARADAMMA
|
May 28, 1991 |
|
KALYANA SUNDARAM Vs. R T O
|
November 1, 1991 |
|
KAMALA DEVI Vs. LEELAMA
|
January 7, 1991 |
|
KAMALAKSHI Vs. PANKAJAKSHAN
|
June 17, 1991 |
|
KAMALAKSHI Vs. PANKAJAKSHAN
|
June 10, 1991 |
|
KAMALU ITTY Vs. ASST DIST INDUSTRIES OFFICER
|
January 17, 1991 |
|
KANARAN Vs. STATE OF KERALA
|
November 22, 1991 |
|
KANARAN Vs. S.I. OF POLICE
|
April 12, 1991 |
|
KANJANAVALLI Vs. CHIRUTHA AMMA
|
October 9, 1991 |
|
KARUNAKARAN NAIR Vs. STATE OF KERALA
|
December 19, 1991 |
|
KARVALVES LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1991 |
|
KATTIL VAYALIL PARKKUM KOILOTH MOIDEEN Vs. MANNIL PAADIKAYIL KADEESA UMMA
|
January 24, 1991 |
|
KELAPPAN Vs. POOTHILATTE KALYANI
|
September 2, 1991 |
|
KERALA CRIMINAL JUDICIAL STAFF ASSOCIATION Vs. STATE OF KERALA
|
October 1, 1991 |
|
KERALA ELECTRIC LAMP WORKS LTD Vs. COLLECTOR OF CENTRAL EXCISE
|
October 23, 1991 |
|
KERALA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
|
January 23, 1991 |
|
KERALA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
|
January 3, 1991 |
|
KERALA LEPROSY PATIENTS ORGANISATION COMMITTEE Vs. STATE OF KERALA
|
February 5, 1991 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. BHASKARAN
|
October 8, 1991 |
|
KESAVAN VELAYUDHAN Vs. KANNAN KUNJUKUTTY
|
March 15, 1991 |
|
KEYEMYES TRADING AGENCY Vs. STATE OF KERALA
|
May 24, 1991 |
|
KINHANNA ALVA Vs. DEYYAKKU
|
July 24, 1991 |
|
KOCHAPPU Vs. SOMASUNDARAN CHETTIAR
|
February 26, 1991 |
|
KOCHUVARKEY Vs. STATE OF KERALA
|
October 7, 1991 |
|
KOCHUVAVAKUNJU Vs. KATHERU KUNJU
|
June 19, 1991 |
|
KOSHY ALIAS BABY Vs. STATE
|
February 7, 1991 |
|
KRISHNA Vs. DISTRICT JUDGE
|
July 18, 1991 |
|
KRISHNA DAS Vs. S T A T ERNAKULAM
|
July 1, 1991 |
|
KRISHNA IYER Vs. STATE OF KERALA
|
January 31, 1991 |
|
KRISHNAN Vs. STATE OF KERALA
|
April 12, 1991 |
|
KRISHNAN Vs. R T O PALGHAT
|
July 16, 1991 |
|
KRISHNAN Vs. VASU
|
October 1, 1991 |
|
KRISHNAN DAMODARAN Vs. KOSHY EASO
|
July 25, 1991 |
|
KRISHNAN SREEVALSAN Vs. STATE
|
April 12, 1991 |
|
KRISHNANKUTTY Vs. JOHN
|
November 10, 1991 |
|
KUMARAN Vs. DIVAKARAN
|
December 4, 1991 |
|
KUMARAN Vs. STATE OF KERALA
|
October 8, 1991 |
|
KUMARAN VAIDYAR Vs. K S VENKITESWARAN
|
September 20, 1991 |
|
KUMARESAN Vs. AMEERAPPA
|
April 11, 1991 |
|
KUNHALU Vs. BAPUTTY
|
July 27, 1991 |
|
KUNHAMMA Vs. USHA
|
September 24, 1991 |
|
KUNHAMMED Vs. STATE OF KERALA
|
March 20, 1991 |
|
KUNHIKRISHNAN NAIR Vs. RTO MALAPPURAM
|
July 15, 1991 |
|
KUNHIRAMA KURUP Vs. TALUK LAND BOARD
|
July 13, 1991 |
|
KUNHIRAMAN Vs. MANOJ
|
February 27, 1991 |
|
KUNJA Vs. NATARAJA KOUNDER
|
August 1, 1991 |
|
KUNJU KRISHNAN NAIR Vs. STATE OF KERALA
|
February 19, 1991 |
|
KUNJUKRISHNA PILLAI Vs. SREEKUMAR
|
April 12, 1991 |
|
KUNJULEKSHMI Vs. KRISHNAN UNNITHAN
|
December 3, 1991 |
|
KURIAKOSE Vs. GENERAL MANAGER TELECOMMUNICATIONS
|
December 17, 1991 |
|
KURUMBER BETTA ESTATE Vs. INCOME TAX OFFICER FOURTH
|
November 19, 1991 |
|
L MARY YOHANNAN Vs. N K SREEKUMARAN NAIR FB
|
October 25, 1991 |
|
LAKSHMANAN Vs. MOHAMOOD
|
August 14, 1991 |
|
LAKSHMANAN NAMBIAR Vs. STATE OF KERALA
|
February 26, 1991 |
|
LAKSHMI Vs. RAMA IYER
|
October 21, 1991 |
|
LAXMI STARCH LTD Vs. KUNDARA FACTORY WORKERS UNION
|
November 14, 1991 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. SOSAMMA PUNNAN
|
February 11, 1991 |
|
LUIZ Vs. SADANANDAN
|
March 27, 1991 |
|
M A RAZZAK Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM
|
March 20, 1991 |
|
M BHASKARAN PILLAI Vs. STATE OF KERALA
|
July 24, 1991 |
|
M I MATHEW Vs. K R GOPALAKRISHNAN NAIR
|
February 13, 1991 |
|
M MANOHAR KAMMATH Vs. M RAM MOHAN KAMMATH
|
September 20, 1991 |
|
M P M AIYSHA BEEVI Vs. STATE OF KERALA
|
December 13, 1991 |
|
M S SUKUMARAN Vs. TRANSPORT COMMISSIONER GOVT OF KERALA TRIVANDRUM
|
February 28, 1991 |
|
M V K NAMBIAR Vs. STATE OF KERALA
|
December 4, 1991 |
|
M V RAMAN Vs. C K VENUGOPALAN
|
September 24, 1991 |
|
M. NAZEEMA Vs. THE DIRECTOR OF COLLEGIATE EDUCATION
|
June 19, 1991 |
|
M. RASHEEDKUTTY Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
|
July 12, 1991 |
|
M. S. RAMACHANDRA PANICKER Vs. STATE OF KERALA
|
July 24, 1991 |
|
M.C. KUNJAN Vs. THE COMMISSIONER IRINJALAKUDA MUNICIPALITY
|
September 18, 1991 |
|
M.K. STEPHEN (DECEASED) AND OTHERS Vs. COMMISSIONER OF GIFT-TAX
|
March 2, 1991 |
|
M.P. KURIAN Vs. STATE OF KERALA
|
March 20, 1991 |
|
MACHINJERI Vs. STATE OF KERALA
|
November 15, 1991 |
|
MADHAVAN Vs. LEELAMMA
|
April 5, 1991 |
|
MADHAVI AMMA Vs. UNION OF INDIA UOI
|
June 26, 1991 |
|
MADHAVI AMMA Vs. IDICULLA THOMAS
|
December 2, 1991 |
|
MAHIN K Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1991 |
|
MALABAR FRUIT PRODUCTS CO Vs. E S I CORPN
|
August 29, 1991 |
|
MALABAR INDUSTRIAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1991 |
|
MALUK MOHAMED Vs. CAPITAL STOCK EXCHANGE KERALA LTD.
|
February 5, 1991 |
|
MANAGER BAVAPPARA M L P SCHOOL Vs. GOVERNMENT OF KERALA
|
March 14, 1991 |
|
MANAGER FORT HIGH SCHOOL Vs. GOVERNMENT OF KERALA
|
January 18, 1991 |
|
MANAGING PARTNER SUBAIDA CLOTH STORES Vs. LABOUR COURT
|
June 3, 1991 |
|
MANOJ K SETH Vs. R J FERNANDEZ
|
June 20, 1991 |
|
MAR THOMA RUBBER CO LTD Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1991 |
|
MAR THOMA RUBBER CO. LTD. Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1991 |
|
MARIAMMA JOSEPH Vs. JOSEPH KURIAKOSE
|
February 1, 1991 |
|
MARTIN Vs. STATE
|
February 27, 1991 |
|
MARY Vs. COMMISSIONER FOR GOVT EXAMINATIONS
|
March 1, 1991 |
|
MARY Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS
|
June 27, 1991 |
|
MARY Vs. MATHEW JOSEPH
|
December 19, 1991 |
|
MARY THOMAS Vs. STATE OF KERALA
|
June 26, 1991 |
|
MATHEW Vs. GOPALAKRISHNAN NAIR
|
February 3, 1991 |
|
MATHEW ANTONY Vs. STATE OF KERALA
|
July 12, 1991 |
|
MATHEW E K Vs. COMMISSIONER OF WEALTH TAX
|
July 23, 1991 |
|
MATHEW K L Vs. COMMISSIONER OF INCOME TAX
|
September 12, 1991 |
|
MATHRUBHUMI PRINTING & PUBLISHING COMPANY LTD Vs. DHARMAYUG INVESTMENTS LTD
|
November 28, 1991 |
|
MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD. Vs. VARDHAMAN PUBLISHERS LTD.
|
November 28, 1991 |
|
MATHU Vs. ANDY
|
October 1, 1991 |
|
MAYALAKSHMI Vs. UNIVERSITY OF KERALA
|
September 16, 1991 |
|
MG. PARTNER, TEXTILE CENTRE Vs. LABOUR COURT
|
January 24, 1991 |
|
MICHAYEL NADAR Vs. SREEDHARAN BABU
|
June 5, 1991 |
|
MINERALS AND CHEMICALS Vs. THEVAN
|
September 26, 1991 |
|
MODERN FOOD INDUSTRIES INDIA LTD Vs. PLEXIPACKS IND DEV PLOT
|
December 13, 1991 |
|
MOHAMMED ASHRAFF Vs. STATE OF KERALA
|
November 6, 1991 |
|
MOHAMMED IBRAHIM Vs. SULEKHA UMMA
|
October 16, 1991 |
|
MOHAMMED UNNI HAJI Vs. S T A T ERNAKULAM
|
March 14, 1991 |
|
MOHAN DAS V DR Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
January 25, 1991 |
|
MOHANDAS Vs. DY COMMISSIONER I T
|
January 25, 1991 |
|
MOIDEEN PILLAI Vs. T. K. KADER ROWTHER
|
October 10, 1991 |
|
MOIDUNNIHAJI Vs. STATE OF KERALA
|
March 27, 1991 |
|
MONY Vs. GOVERNMENT OF KERALA
|
August 13, 1991 |
|
MOUNT SENAI HOSPITAL Vs. INCOME TAX OFFICER
|
May 29, 1991 |
|
MUHAMMED Vs. NARAYANI
|
July 19, 1991 |
|
MUHAMMED KUNHI Vs. ABDULKHADER HAJI
|
September 10, 1991 |
|
MUKUNDAN Vs. CANNANORE CO OP HOUSE CONSTN SOC
|
June 20, 1991 |
|
MUSTHAFALI Vs. SUBAIR
|
June 7, 1991 |
|
MUTHU MOHAMMED RAWTHER Vs. PATHANAMTHITTA MUNICIPALITY
|
September 11, 1991 |
|
N. S. CYRIAC Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 4, 1991 |
|
N.S. CYRIAC Vs. THE INSPECTING ASSISTANT COMMISSIONER AND ORS.
|
January 4, 1991 |
|
NABEESA UMMA Vs. KAYYA UMMA
|
September 18, 1991 |
|
NACHAMMAL Vs. MARAKATHA AMMAL
|
January 9, 1991 |
|
NAMRATA MARBLE TRADERS Vs. INTELLIGENCE OFFICER-I OFFICE OF INSPECTING ASSISTANT COMMISSIONER INTELLIGENCE AGRL INCOME-TAX AND SALES TAX
|
July 1, 1991 |
|
NANU Vs. KURUMBA THEVI
|
April 11, 1991 |
|
NANU VASUDEVAN Vs. KALIKARTHIAYANIAMMA
|
January 16, 1991 |
|
NARAYANA KURUP Vs. K R MANOHARAN
|
August 1, 1991 |
|
NARAYANA PILLAI Vs. JYOTHI
|
August 30, 1991 |
|
NARAYANAN Vs. T K RAVINDRAN
|
April 8, 1991 |
|
NARAYANAN VAZHUNNAVAR Vs. HARIDASAN NAMBOODIRI
|
April 2, 1991 |
|
NARAYANI Vs. THANKAPPAN
|
October 21, 1991 |
|
NARMADA BUILDING MATERIALS (P) LTD. Vs. K.P. DEVASSY AND ANR.
|
September 1, 1991 |
|
NARMADA BUILDING MATERIALS PVT LTD Vs. DEVASSY
|
September 23, 1991 |
|
NARNIAT PHARMACEUTICALS AND CHEMICALS P LTD Vs. THOMSON DRUGS AND CHEMICALS LTD
|
October 8, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. VASANIHARA ARNMA
|
June 4, 1991 |
|
NATIONAL TEXTILE CORPN Vs. LABOUR COURT
|
August 28, 1991 |
|
NAZEEMA Vs. GEORGE KURIAKOSE
|
July 26, 1991 |
|
NEDUMCHALIL CHARITABLE TRUST Vs. MUNICIPAL COMMISSIONER
|
June 5, 1991 |
|
NELSON EDWARD Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
March 13, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. PATHU
|
January 10, 1991 |
|
NEW INDIA ASSURANCE CO. LTD Vs. C.S. OUSEPH
|
August 7, 1991 |
|
NEW INDIA ASSURANCE COMPANY LIMITED TRIVANDRUM Vs. SYED MOHAMMED ANJALIPURAM
|
March 15, 1991 |
|
NIZZAR RAWTHER Vs. VARGHESE MATHEW
|
July 3, 1991 |
|
NYTTI Vs. STATE OF KERALA
|
August 9, 1991 |
|
O E N CONNECTORS LTD Vs. STATE OF KERALA
|
January 3, 1991 |
|
ORIENTAL FIRE AND GENL. INS. CO. LTD. Vs. P.P. MISRI
|
October 11, 1991 |
|
ORIENTAL INSURANCE CO. LTD Vs. K.R. VIJAYARAJAN
|
May 27, 1991 |
|
ORIENTAL INSURANCE CO. LTD Vs. SREEDHARAN
|
February 26, 1991 |
|
P A MUHAMMED Vs. CANARA BANK
|
August 16, 1991 |
|
P C JOY AND CO Vs. UNITED INDIA INSURANCE CO LTD
|
January 7, 1991 |
|
P D SUDHI Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME-TAX AND SALES TAX MATTANCHERRY
|
May 3, 1991 |
|
P J MOORE Vs. VALSA
|
September 11, 1991 |
|
P K MURALEEDHARAN Vs. C K PAREED
|
November 6, 1991 |
|
P MUKUNDAN Vs. MOHAN KANDY PAVITHRAN
|
February 20, 1991 |
|
P O MADHAVAN NAMBIAR Vs. SYNDICATE BANK
|
June 20, 1991 |
|
P P SONS Vs. STATE OF KERALA
|
July 12, 1991 |
|
P PADMANABHAN NAIR Vs. DEPUTY DIRECTOR OF EDUCATION MALAPPURAM
|
January 25, 1991 |
|
P V NAYAR Vs. UNION OF INDIA UOI
|
February 20, 1991 |
|
P. KUNJUKRISHNAN NAIR Vs. STATE OF KERALA AND ORS.
|
January 19, 1991 |
|
P. N. MANOHARAN Vs. COMMANDING OFFICER
|
September 3, 1991 |
|
P. VEERIAH Vs. MOHAMMEDKUNJU KOYA
|
June 4, 1991 |
|
P.C. KARUNAKARA MARAR AND ANOTHER Vs. A.E.O. AND OTHERS
|
January 28, 1991 |
|
P.V. AMMINI AMMA Vs. BHARATHAN
|
September 10, 1991 |
|
PADMANABHAN NAIR Vs. DY DIRECTOR
|
January 25, 1991 |
|
PAILY Vs. MUTHIAH
|
September 6, 1991 |
|
PAITHALA NARAYANAN Vs. STATE OF KERALA
|
July 3, 1991 |
|
PALLIYALI MUSTAFALI Vs. NECHITHODAN SUBAIR
|
June 7, 1991 |
|
PAMBRA COFFEE PLANTATIONS Vs. TAHSILDAR
|
November 8, 1991 |
|
PARAPPURATH CHOLAYIL BEERAN Vs. STATE
|
June 26, 1991 |
|
PARTHAS TEXTILES Vs. UNION OF INDIA UOI
|
January 14, 1991 |
|
PATHUMMA Vs. STATE OF KERALA
|
November 15, 1991 |
|
PAUL MATHEWS AND CO Vs. COMMISSIONER OF INCOME TAX
|
July 25, 1991 |
|
PERIAKARAMALAI TEA AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1991 |
|
PETER GEORGE Vs. LICIAMMA MATHEW
|
July 31, 1991 |
|
PHASALU Vs. STATE OF KERALA
|
September 19, 1991 |
|
PHASILA Vs. STATE OF KERALA
|
July 15, 1991 |
|
PHILIPPOSE Vs. R T A
|
July 19, 1991 |
|
PONNAMMA Vs. GOVERNMENT OF KERALA
|
August 7, 1991 |
|
PONNAMMAL Vs. GOMEZ
|
January 25, 1991 |
|
POOKKOYA THANGAL Vs. VALSAN
|
July 27, 1991 |
|
POULOSE Vs. FOOD INSPECTOR
|
March 8, 1991 |
|
PRABHAKARAN Vs. DIG OF POLICE
|
February 15, 1991 |
|
PREMANANDAN Vs. THIAGARAJAR POLYTECHNIC
|
November 15, 1991 |
|
PREMIER CABLE CO LTD Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1991 |
|
PREMIER CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
May 3, 1991 |
|
PREMKUMAR Vs. R T A TRICHUR
|
February 13, 1991 |
|
PULAKOOTIL PUTHAN VEETTIL KARTHIYANI AMMA Vs. ATHIKKOTTU MALIYAKKAL KUNHAN CHETTIAR'S WIFE LAKSHMI AMMA
|
December 20, 1991 |
|
PUSHPAMANI Vs. STATE OF KERALA
|
January 1, 1991 |
|
PUSHPAMANI Vs. STATE OF KERALA AND ORS.
|
January 10, 1991 |
|
PUTHUVACHOLA MUHAMMED Vs. NARAYANI AMMA
|
July 10, 1991 |
|
QUILON DIST PVT BUS OPERATORS ASSOCIATION Vs. S T A T ERNAKULAM
|
July 30, 1991 |
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R KOTHANDARAMA NAIDU Vs. CARONA SAHU CO LTD
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July 12, 1991 |
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R RANGANATHAN Vs. P KASHIRAJ
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April 12, 1991 |
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R. MOHANAN Vs. STATE OF KERALA
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January 11, 1991 |
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R. SREEKUMARI Vs. KERALA PUBLIC SERVICE COMMISSION
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December 20, 1991 |
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RAGHAVAN Vs. CHIRUTHA
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August 12, 1991 |
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RAHEEDA Vs. T. PRAKASH AND ORS.
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January 18, 1991 |
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RAJAMMA Vs. LEELA
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September 23, 1991 |
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RAJAN Vs. KERALA STATE ELECTRICITY BOARD
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November 1, 1991 |
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RAJAN Vs. STATE OF KERALA
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March 22, 1991 |
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RAJAN NAIR Vs. STATE OF KERALA
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October 25, 1991 |
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RAJNI Vs. P. NARAYANAN
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February 18, 1991 |
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RAJU JOHN Vs. ASST. REGISTRAR OF COOP. SOCIETIES
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March 6, 1991 |
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RAMA DEVI AMMA Vs. THE TALUK LAND BOARD AND ORS.
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November 15, 1991 |
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RAMACHANDRA REDDIAR Vs. COMMISSIONER OF INCOME TAX
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November 28, 1991 |
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RAMACHANDRAN NAIR Vs. KRISHNA PILLAI
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June 27, 1991 |
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RAMAMOORTHY Vs. STATE OF KERALA
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April 2, 1991 |
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RAMAN Vs. STATE OF KERALA
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July 3, 1991 |
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RAMAN BHATTATHIRIPAD Vs. COMMISSIONER OF INCOME TAX
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September 4, 1991 |
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RAMOO AMMAL Vs. STATE OF KERALA
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March 5, 1991 |
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RANGA SESHA HILLS P LTD Vs. STATE OF KERALA
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June 13, 1991 |
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RAPHAEL Vs. CHIEF ELECTORAL OFFICER
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May 10, 1991 |
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RAVEENDRA KAMATH Vs. DHOLAKIA
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March 6, 1991 |
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RAVINDRAN Vs. DY INSPECTOR GENERAL OF POLICE
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October 29, 1991 |
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RAVINDRANATHAN Vs. HUSSAIN
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November 27, 1991 |
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REGIONAL DIRECTOR Vs. VINOD
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June 10, 1991 |
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REGIONAL DIRECTOR, E.S.I. CORPORATION, TRICHUR Vs. CHEERANS AUTO AGENCIES
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January 18, 1991 |
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REMANAN Vs. FOOD INSPECTOR
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May 29, 1991 |
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REV K C SETH Vs. STATE OF KERALA
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August 14, 1991 |
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ROSA PAILY Vs. STATE OF KERALA
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August 14, 1991 |
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ROSSA Vs. STATE OF KERALA
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June 19, 1991 |
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RUGMINI AMMA Vs. STATE
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July 15, 1991 |
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S A P MARIYUMMA Vs. STATE OF KERALA
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February 6, 1991 |
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S DAMODARAN PILLAI Vs. K NANTHEDU BAVA
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April 12, 1991 |
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S KARUNAMBRAN Vs. UNION OF INDIA
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January 21, 1991 |
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S MAHENDRAN Vs. SECRETARY TRAVANCORE DEVASWOM BOARD
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April 5, 1991 |
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S N VADHYAR AND SONS Vs. INCOME TAX OFFICER
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January 8, 1991 |
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S PRITHVIRAJ KUKKILLAYA Vs. MATHEW KOSHY
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February 11, 1991 |
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SADANANDAN Vs. R T O KOLLAM
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April 3, 1991 |
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SADANANDAN Vs. RANHEEN
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September 11, 1991 |
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SAINALABDEEN MUSALIAR Vs. STATE OF KERALA
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December 3, 1991 |
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SAJI TIMBERS Vs. STATE OF KERALA
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July 18, 1991 |
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SANKARA PILLAI Vs. CHANDRAN
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January 2, 1991 |
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SANTHAMMA Vs. RAGHAVAN PILLAI
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May 30, 1991 |
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SANTHIGIRI ASHRAM Vs. TAHSILDAR
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May 17, 1991 |
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SARADA Vs. CHAKKUNNY
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March 15, 1991 |
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SARAMMA PETER Vs. STATE OF KERALA
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February 8, 1991 |
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SARARMMA Vs. D E O KOTHAMANGALAM
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November 12, 1991 |
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SARASKSHY Vs. KRISHNANKUTTY
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April 12, 1991 |
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SASIDHARAN Vs. SREEDHARAN AND CO
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June 29, 1991 |
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SATHYABHAMA Vs. E S I CORPORATION
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January 30, 1991 |
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SATHYASEELAN Vs. STATE
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April 5, 1991 |
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SATHYAVATHY Vs. BHARGAVI
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March 21, 1991 |
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SEARIAH VARGHESE Vs. VARGHESE MARYKUTTY
|
December 6, 1991 |
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SECRETARY CHANGNACHERRY T R B T COOPERATIVE SOCIETY Vs. MATHEW JOB
|
January 24, 1991 |
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SELVAKUMAR Vs. COMMISSIONER OF INCOME TAX
|
April 12, 1991 |
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SHAMSUDHIN AND CO. Vs. THE REGIONAL DIRECTOR OF ESI CORPORATION & ORS.
|
October 31, 1991 |
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SHANKARI AMMA Vs. STATE OF KERALA
|
July 8, 1991 |
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SHEELA THOMAS Vs. STATE OF KERALA
|
October 21, 1991 |
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SHRI C N PRESANNAN JUDL SECOND CLASS MAGISTRATE COCHIN PETITIONER SHRI K A MOHAMMED ALI ADV Vs. COCHIN
|
August 1, 1991 |
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SIVADAS Vs. KERALA STATE HANDLOOM DEVELOPMENT CORPORATION & ORS.
|
July 5, 1991 |
|
SIVANANDAN Vs. M. K. DEVASWOM
|
July 16, 1991 |
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SOMAN Vs. STATE OF KERALA
|
September 9, 1991 |
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SOUTH INDIA CORPORATION LTD Vs. HINDUSTAN NEWS PRINT LTD
|
February 20, 1991 |
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SR ANNAMMA Vs. STATE OF KERALA
|
November 21, 1991 |
|
SREE SASTHA TRADING CO Vs. STATE OF KERALA
|
November 8, 1991 |
|
SREEDHARAN Vs. VARGHESE
|
October 30, 1991 |
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SREEDHARAN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 27, 1991 |
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SREENIVASA KAMMATH Vs. ANANDA KAMMATH AND SONS
|
December 18, 1991 |
|
SRIVILAS CASHEW CO Vs. COMMISSIONER OF INCOME TAX
|
August 12, 1991 |
|
ST. SEBASTIANS KURIES AND ENTERPRISES P. LTD. Vs. N.A. MUKUNDAN
|
July 11, 1991 |
|
STANDARD TEA EXPORTS Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1991 |
|
STATE CIRCLE INSPECTOR OF EXCISE CANNUR Vs. STATE
|
August 1, 1991 |
|
STATE OF KERALA Vs. BALAKRISHNAN
|
August 1, 1991 |
|
STATE OF KERALA Vs. CHERIYAN
|
July 5, 1991 |
|
STATE OF KERALA Vs. NARAYANAN BHASKARAN
|
July 16, 1991 |
|
STATE OF KERALA Vs. K KURIAN P PAUL
|
July 17, 1991 |
|
STATE OF KERALA Vs. MANI ALIAS CHANDRAN
|
July 12, 1991 |
|
STATE OF KERALA Vs. RAJAN
|
September 2, 1991 |
|
STATE OF KERALA Vs. UNION OF INDIA
|
September 3, 1991 |
|
STATE OF KERALA Vs. JACOB ZACHARIA
|
September 23, 1991 |
|
STATE OF KERALA Vs. K U NARAYANA PODUVAL
|
September 23, 1991 |
|
STATE OF KERALA Vs. VIJAYAN ALIAS RAJAN
|
October 21, 1991 |
|
STATE OF KERALA Vs. V KRISHNAN NAIR FB
|
October 25, 1991 |
|
STATE OF KERALA Vs. M. P. VARGHESE
|
September 10, 1991 |
|
STATE OF KERALA Vs. V P JOLLY FB
|
November 15, 1991 |
|
STATE OF KERALA Vs. P.A. JACOB
|
January 24, 1991 |
|
STATE OF KERALA Vs. NADUVEETTIL VISWANATHAN
|
January 24, 1991 |
|
STATE OF KERALA Vs. BABY JOSEPH
|
February 4, 1991 |
|
STATE OF KERALA Vs. SEBASTIAN JACOB
|
February 4, 1991 |
|
STATE OF KERALA Vs. MOHANAN PILLAI
|
January 16, 1991 |
|
STATE OF KERALA Vs. NANU
|
June 7, 1991 |
|
STATE OF KERALA Vs. OOMMAN
|
September 17, 1991 |
|
STEPHEN M K Vs. COMMISSIONER OF GIFT TAX
|
July 2, 1991 |
|
SUBAIDA SULAIMAN Vs. HAMSA
|
July 5, 1991 |
|
SUBBIAH REDDIAR Vs. CHINNAMMA
|
July 24, 1991 |
|
SUBHAKARAN N Vs. COMMISSIONER OF INCOME TAX
|
October 25, 1991 |
|
SUDARSAN CHITS (INDIA) LTD Vs. OFFICIAL LIQUIDATOR
|
January 11, 1991 |
|
SUDHA Vs. K. CHENTHAMARAKSHAN
|
July 2, 1991 |
|
SUJAYA Vs. DIRECTOR GENERAL
|
June 14, 1991 |
|
SUJIR KESHAV NAYAK Vs. SUJIR GANESH NAYAK
|
April 2, 1991 |
|
SUJIR VASUDEV NAYAK Vs. STATE OF KERALA
|
November 1, 1991 |
|
SUKUMARA PANICKER Vs. STATE OF KERALA
|
April 5, 1991 |
|
SUKUMARAN Vs. RADHA
|
December 20, 1991 |
|
SUNDARESA KAMATH Vs. KITTY LOPEZ
|
February 14, 1991 |
|
SURENDRAN Vs. COCHIN SHIPYARD
|
October 21, 1991 |
|
SURESH BABU Vs. BOARD OF REVENUE
|
January 31, 1991 |
|
T J THANKAMANY Vs. KERALA STATE
|
September 20, 1991 |
|
T K PURUSHOTHAMAN Vs. STATE OF KERALA
|
November 1, 1991 |
|
T N JANARDHANAN PILIAL Vs. STATE
|
February 5, 1991 |
|
T. SUBINI Vs. UNIVERSITY OF KERALA
|
November 12, 1991 |
|
T.M. LUIZ Vs. A.G. SADANANDAN & OTHERS
|
March 21, 1991 |
|
T.M. USMAN Vs. STATE OF KERALA
|
August 12, 1991 |
|
T.T. JOHN Vs. STATE OF KERALA
|
March 27, 1991 |
|
T.T. NARAYANAN Vs. P. BRIDGET
|
March 7, 1991 |
|
TALUK SUPPLY OFFICER MANJERI MALAPPURAM Vs. PARAKKOTTIL BROTHERS VANDOOR
|
November 12, 1991 |
|
TEECEE PHARMA Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1991 |
|
TEXTILE CENTRE Vs. THE GENERAL SECRETARY AND ANR.
|
January 24, 1991 |
|
THANKA Vs. CHINNAPPA GOUNDER
|
July 11, 1991 |
|
THANKA Vs. CHINNAPPA GOUNDER
|
July 15, 1991 |
|
THAYYIL KANISSANTE VALAPPIL SARASWATHI Vs. BHARATHA TEXTILES CANNUR
|
November 22, 1991 |
|
THE MANGER, AYAMKUDY HIGH SCHOOL Vs. THE STATE OF KERALA AND ORS.
|
July 9, 1991 |
|
THOMAS Vs. STATE OF KERALA
|
March 22, 1991 |
|
THOMAS JOSEPH Vs. STATE OF KERALA
|
June 22, 1991 |
|
THOMAS K T Vs. COMMISSIONER OF WEALTH TAX
|
September 3, 1991 |
|
THOMAS LUCKA Vs. SECRETARY R T A
|
July 11, 1991 |
|
THOMAS LUKA Vs. SECRETARY R T A
|
March 13, 1991 |
|
TIJU THOMAS Vs. PRINCIPAL ST. STEPHENS COLLEGE
|
July 19, 1991 |
|
TRAVANCORE CHEMICAL AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1991 |
|
TRAVANCORE COCHIN CHEMICALS LTD Vs. ASSTT REGISTRAR OF CO OP SOCIETIES
|
February 18, 1991 |
|
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 25, 1991 |
|
TREESA VETTAMPARAMBIL Vs. STATE OF KERALA
|
January 22, 1991 |
|
UDYOGAMANDAL C P COUNCIL Vs. STATE OF KERALA
|
August 30, 1991 |
|
ULAHANNAN RAJAN Vs. UNION OF INDIA
|
September 4, 1991 |
|
UNITED COIR WORKS Vs. COMMISSIONER OF INCOME TAX
|
July 11, 1991 |
|
UNITED INDIA INSURANCE CO LTD Vs. O JAMEELA BEEVI
|
March 11, 1991 |
|
UNIVERSITY OF KERALA Vs. SANDHYA P PAI
|
February 11, 1991 |
|
UNNEERI KUTTY Vs. COMMISSIONER OF INCOME TAX
|
September 20, 1991 |
|
UNNI NAIR Vs. RTA
|
June 24, 1991 |
|
UNNIKOYA Vs. NABEESA
|
July 24, 1991 |
|
V. G. & CO Vs. STATE OF KERALA
|
August 13, 1991 |
|
V. P. ANANDAVALLY AMMA Vs. V. P. PREMALATHA KURUP
|
April 4, 1991 |
|
V. R. JAIN Vs. STATE OF KERALA
|
July 19, 1991 |
|
V.R. JAIN Vs. STATE OF KERALA AND ORS.
|
July 9, 1991 |
|
VALSALA Vs. F A C T LTD
|
August 6, 1991 |
|
VALSALAN Vs. RTA, KANNUR
|
July 31, 1991 |
|
VANAJA TEXTILES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
|
October 28, 1991 |
|
VARGHESE ITTOOP Vs. DISTRICT JUDGE
|
August 16, 1991 |
|
VARKEY Vs. HARIHARAN NAIR
|
April 12, 1991 |
|
VASAVAN T N Vs. COMMISSIONER OF INCOME TAX
|
September 11, 1991 |
|
VASUDEVAN NAIR Vs. REGIONAL DIRECTOR ESIC
|
June 26, 1991 |
|
VAVACHAN Vs. K S R T C
|
March 15, 1991 |
|
VAWAKKAVU MUSLIM THAIKKAVUPALLY Vs. NARAYANAN PURUSHAN
|
July 26, 1991 |
|
VEERIAH Vs. MOHAMMED KUNJU KOYA
|
June 14, 1991 |
|
VENILAL MEHTA Vs. ASST. COLLECTOR OF CENTRAL EXCISE
|
July 6, 1991 |
|
VIJAYA MOHINI MILLS Vs. INDUSTRIAL TRIBUNAL
|
October 31, 1991 |
|
VIJAYALAKSHMIKUTTY Vs. STATE OF KERALA
|
December 11, 1991 |
|
VIJAYAN Vs. STATE OF KERALA
|
December 3, 1991 |
|
VIJAYAN Vs. STATE OF KERALA
|
January 13, 1991 |
|
VIJAYAN Vs. STATE OF KERALA
|
January 3, 1991 |
|
VILASINI Vs. STATE OF KERALA
|
December 2, 1991 |
|
VILASINI Vs. STATE OF KERALA
|
August 1, 1991 |
|
VILASINI AMMA Vs. UNION OF INDIA
|
March 13, 1991 |
|
VINOD KUMAR Vs. MOHAMMED RASHEED
|
February 22, 1991 |
|
VISALAKSHI Vs. SHIVARAMAN NAIR
|
April 8, 1991 |
|
VISWANATHA PILLAI Vs. SPECIAL TAHSILDAR
|
August 9, 1991 |
|
VYAKULAM Vs. ARUL PRAKASAN
|
July 17, 1991 |
|
WANDOOR JUPITER CHITS P LIMITED IN LIQUIDATION Vs. IN RE
|
July 5, 1991 |
|
WAVES ADVERTISING AND MARKETING P LTD Vs. JAISON
|
July 8, 1991 |
|
YESODA Vs. YUSUFF HAJI
|
July 23, 1991 |
|
YESODA Vs. KUNHAMBU
|
April 12, 1991 |
|
YESUDASAN NADAR Vs. PRINCIPAL MUNSIFF, KOLLAM
|
August 6, 1991 |
|
YOHANNAN Vs. HARIKRISHNAN NAIR
|
July 25, 1991 |
LOGIN