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A GOURISANKAR Vs. STATE OF KERALA
|
December 19, 1990 |
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A K FRANCIS Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES TRICHUR
|
August 3, 1990 |
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A N TRANSPORTS Vs. COMMISSIONER OF INCOME TAX
|
February 12, 1990 |
|
A V BHATT Vs. UNION OF INDIA
|
September 18, 1990 |
|
A. SUJANAPAL Vs. MANIYADATH BALAN AND ORS.
|
October 23, 1990 |
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ABDHU Vs. VEERAVU
|
November 23, 1990 |
|
ABDUL KAREEM Vs. UNNIKAMMA
|
August 9, 1990 |
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ABDUL MAJEED Vs. STATE OF KERALA
|
December 7, 1990 |
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ABDUL RASHEED Vs. K S R T C
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July 31, 1990 |
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ABDUL SATHAR Vs. ARIFA BEEVI
|
December 6, 1990 |
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ABDULKHADER Vs. SEYDU
|
April 11, 1990 |
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ABHRAHAM JOSEPH Vs. E.K. KURUVILLA
|
January 24, 1990 |
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ABOOBACKER KEYI Vs. GOVINDAN SONS
|
August 29, 1990 |
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ABRAHAM MATHAI Vs. SUB COLLECTOR
|
July 27, 1990 |
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ADAM Vs. MAMMAD
|
March 23, 1990 |
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AHAMAD Vs. GANGADHARAN
|
January 30, 1990 |
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AHAMMED KOYA Vs. STATE OF KERALA
|
August 18, 1990 |
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AHAMMED KOYA HAJI Vs. ANTONY
|
November 7, 1990 |
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ALAGAPPA TEXTILES COCHIN MILLS Vs. STATE OF KERALA
|
November 5, 1990 |
|
ALEY OUSEPH Vs. OUSEPH MONI
|
August 3, 1990 |
|
ALPHONSA CHERIAN Vs. INCOME TAX OFFICER ADDL AGRL
|
March 12, 1990 |
|
AMEERUDDHIN AHAMMED Vs. MEHURUNESA BEGUM
|
November 21, 1990 |
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ANANDAN Vs. SOUMINI
|
October 9, 1990 |
|
ANANTHAN SREEDHARAN Vs. SANKARAN SUKUMARAN
|
November 22, 1990 |
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ANGAMALI CHILLY FUNDS P LTD Vs. SATHISH CHANDRAN
|
January 31, 1990 |
|
ANITHA PILLAY Vs. CO OP TRIBUNAL
|
December 3, 1990 |
|
ANNAKUTTY Vs. XAVIER
|
December 20, 1990 |
|
ANNAMMA CHACKO Vs. TIRUVALLA MUNICIPALITY
|
June 18, 1990 |
|
ANNAMMA CHERIAN Vs. STATE OF KERALA
|
January 23, 1990 |
|
ANNATHU SAROJINI Vs. MUHAMMED SAINULABDEEN
|
February 16, 1990 |
|
ANTONY Vs. STATE OF KERALA
|
July 30, 1990 |
|
ANTONY VARKEY Vs. SOUTH INDIAN BANK LTD
|
October 25, 1990 |
|
APPACHAN Vs. EXCISE CIRCLE INSPECTOR
|
September 24, 1990 |
|
APPUKUTTAN Vs. JANARDHANAN
|
November 13, 1990 |
|
APPUKUTTAN NAIR Vs. STATE OF KERALA
|
August 17, 1990 |
|
ARIFA BEEVI Vs. GOPALAN RAMESAN
|
March 8, 1990 |
|
ARUNACHALAM PILLAI Vs. DISTRICT COURT
|
October 23, 1990 |
|
ASHA Vs. DISTRICT COLLECTOR
|
July 20, 1990 |
|
ASOKAN Vs. BALAN
|
December 17, 1990 |
|
ASSOCIATED BUILDERS Vs. STATE OF KERALA
|
November 20, 1990 |
|
ASSOCIATION OF PLANTERS OF KERALA Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1990 |
|
ASST LABOUR OFFICER SHERTALLAI NORTH Vs. MURALEEDHARAN
|
January 3, 1990 |
|
ATTAKOYA THANGAL Vs. UNION OF INDIA
|
February 26, 1990 |
|
B PARAMESWARAN BHARATHAN Vs. TAHSILDAR QUILON
|
March 29, 1990 |
|
B RAJAMMA Vs. S ANANTHAKRISHNAN POTTI
|
August 10, 1990 |
|
B. KRISHNA BHAT AND ORS. Vs. B.G. GOVINDA BHAT AND ORS.
|
January 24, 1990 |
|
B. PRABODHINI Vs. P. RAJAMMAL
|
November 26, 1990 |
|
B. RAJENDRA Vs. SREE KUMARI S.
|
December 5, 1990 |
|
BABY Vs. STEWARD CO. LTD
|
July 20, 1990 |
|
BALAKRISHNA TRANSPORT Vs. SUPDT OF POLICE
|
February 7, 1990 |
|
BALAKRISHNAN Vs. UNION OF INDIA
|
October 29, 1990 |
|
BALAN Vs. STATE OF KERALA
|
February 5, 1990 |
|
BALASUBRAMONIAN Vs. SAKTHIVEL
|
October 22, 1990 |
|
BANK OF INDIA Vs. MARY GEORGE
|
December 14, 1990 |
|
BASHEER AHAMMED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
July 30, 1990 |
|
BEENA ALEXANDER KURIAN Vs. ALEXANDER KURIAN
|
January 25, 1990 |
|
BENNY Vs. UNITED INDIA INSURANCE CO LTD
|
March 1, 1990 |
|
BHAGYAM AMMAL Vs. MAYILSWAMY ROUNDER
|
June 21, 1990 |
|
BHARATH KUMAR Vs. ADMINISTRATOR
|
March 13, 1990 |
|
BHARATHAN R Vs. INCOME TAX OFFICER
|
January 3, 1990 |
|
BHASKARAN Vs. RAVINDRAN
|
March 9, 1990 |
|
BHASKARAN Vs. DIRECTOR OF PANCHAYATS
|
December 14, 1990 |
|
BHASKARAN Vs. KALLIANI
|
October 16, 1990 |
|
BHASKARAN NAIR Vs. SANKARANARAYANAN NAIR
|
December 7, 1990 |
|
BHASKARAN NAIR ALIAS BHASY Vs. STATE OF KERALA
|
March 19, 1990 |
|
BHASKARAN UNNITHAN Vs. SARASAMMA
|
September 19, 1990 |
|
BHAVANI RAMALAKSHMY Vs. STATE OF KERALA
|
August 8, 1990 |
|
BOARD OF TRUSTEES OF THE COCHIN PORT TRUST Vs. ASHOK LEYLAND LTD
|
July 24, 1990 |
|
BRAHMAGIRI B ESTATE Vs. THOMMEN JOSEPH
|
March 29, 1990 |
|
BRIJITHAMMA Vs. STATE OF KERALA
|
February 7, 1990 |
|
BROOKE BOND INDIA LTD Vs. STATE OF KERALA
|
January 23, 1990 |
|
C BHASKARAN NAIR Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1990 |
|
C J PALU Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE TRICHUR
|
April 4, 1990 |
|
C K XAVIER Vs. KASI
|
February 27, 1990 |
|
C O DEVASSY Vs. STATE OF KERALA
|
November 14, 1990 |
|
C. CHELLAPPAN Vs. UNION OF INDIA
|
October 19, 1990 |
|
C. PADMAVATHY Vs. VALSALA
|
December 12, 1990 |
|
CALCUTTA SANITARY WARES Vs. JACOB
|
October 29, 1990 |
|
CENTRAL BANKING CORPORATION OF TRAVANCORE LTD. Vs. N. VELUPILLAI
|
October 23, 1990 |
|
CHACKO Vs. SREEJA
|
December 14, 1990 |
|
CHACKO VARKEY Vs. SHEELA PETER
|
June 4, 1990 |
|
CHAKKANTAVIDE MAHAMOOD Vs. KAKKUNATH VARIKKAL AYSOMMA
|
November 1, 1990 |
|
CHANDAK Vs. FOOD INSPECTOR
|
February 6, 1990 |
|
CHANDRA WARRIER Vs. N S S KARAYOGAM
|
November 28, 1990 |
|
CHANDRAMATHI Vs. DISTRICT JUDGE
|
November 19, 1990 |
|
CHANDRAMATHI Vs. DISTRICT JUDGE
|
December 19, 1990 |
|
CHANDRASEKHAR PILLAI Vs. STATE OF KERALA
|
December 12, 1990 |
|
CHATU Vs. JAYASREE
|
March 2, 1990 |
|
CHELLAPPAN Vs. NEELAKANDAN
|
November 30, 1990 |
|
CHERIAN Vs. STATE OF KERALA
|
August 29, 1990 |
|
CHERIAN KOSHY Vs. KERALA GOVERNMENT
|
February 19, 1990 |
|
CHIEF JUDICIAL MAGISTRATE Vs. STATE
|
January 11, 1990 |
|
CHOORAKADAN ALIAS RAYYAPPADAN SANKU Vs. ANTONY
|
June 29, 1990 |
|
CHOYI Vs. AMOO
|
July 25, 1990 |
|
CIT Vs. WESMAN ENGG CO P LTD
|
January 24, 1990 |
|
CIT COCHIN Vs. MALAYALAM PLANTATIONS INDIA LTD
|
June 18, 1990 |
|
COCHIN DEVASWOM BOARD Vs. GOVERNMENT OF INDIA
|
May 31, 1990 |
|
COCHIN PORT TRUST Vs. CHOPRA
|
January 11, 1990 |
|
COLLECTOR OF CENTRAL EXCISE Vs. GHOSE AND CO
|
February 26, 1990 |
|
COMMERCIAL FINANCIERS Vs. THRESSIA
|
April 4, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. FERTILISERS AND CHEMICALS TRAVANCORE LIMITED
|
March 27, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED
|
May 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
|
April 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE VARGHESE
|
June 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING AND WEAVING MILLS LIMITED
|
June 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. POYILAKKADA FISHERIES PRIVATE LIMITED
|
June 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
|
June 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RATNAM PILLAI S
|
July 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA PREMO PIPE FACTORY LTD
|
June 27, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CALICUT MODERN SPINNING AND WEAVING MILLS LIMITED
|
June 27, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE COCHIN CHEMICALS LIMITED
|
July 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RUBRO FIBRE PRIVATE LIMITED
|
February 15, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRACO CABLES COMPANY LIMITED
|
January 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KILKOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED
|
January 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. EAPEN JOSEPH
|
January 16, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
|
January 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA IYER N HUF NO 2
|
January 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K
|
January 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE DRUGS AND PHARMACEUTICALS LIMITED NO 2
|
January 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
January 24, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KILCO REFRIGERATION
|
February 6, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED NO 2
|
August 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED NO 1
|
September 10, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BEEFATHUMMA
|
September 18, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. PULLENGODE RUBBER AND PRODUCE COMPANY LIMITED
|
September 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NEDUNGADI BANK LIMITED
|
September 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDARAJA REDDIAR
|
September 17, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. CHEMMEENS
|
August 20, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. EASTERN CLAY WORKS LIMITED
|
August 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. KINI M R
|
October 19, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TROPHICAL PLANTATIONS LIMITED
|
October 31, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TERESA JOSEPH
|
September 24, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS STEPHEN AND COMPANY LIMITED
|
October 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. DAMODARAN PILLAI K
|
September 25, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL LIQUORS
|
November 26, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RUBBERS AND TEA COMPANY LIMITED
|
November 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. GABRIAL BABU M K
|
December 5, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. K.U. MATHAI
|
September 19, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. TRAVANCORE TITANIUM PRODUCTS
|
August 18, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. DAISY PAUL
|
January 12, 1990 |
|
COMMISSIONER OF WEALTH-TAX Vs. MRS. SARA VARGHESE
|
December 11, 1990 |
|
COMMUNITY CHIT FUNDS (P) LTD. Vs. KARIM
|
January 14, 1990 |
|
COMMUNITY CHIT FUNDS P LTD Vs. KARIM
|
January 24, 1990 |
|
CONTROLLER OF ESTATE DUTY Vs. MOOSA HAJI K C
|
July 18, 1990 |
|
CONTROLLER OF ESTATE DUTY Vs. HAJI ESSA HAJI ABDUL SATHAR SAIT
|
October 10, 1990 |
|
CONTROLLER OF EXAMINATIONS Vs. GEETHA RANI
|
November 9, 1990 |
|
COPRA TRADING ESTS Vs. INDUSTRIAL TRIBUNAL
|
December 21, 1990 |
|
CORPORATE EDUCATIONAL AGENCY DIOCESE OF PALAI Vs. STATE OF KERALA
|
July 13, 1990 |
|
COTTANAD PLANTATIONS LTD Vs. STATE OF KERALA
|
December 6, 1990 |
|
CRAFT CENTRE Vs. KONCHERRY COIR FACTORIES CHERTHALA
|
July 7, 1990 |
|
D. V. DEO Vs. ABDUL HAMEED
|
September 10, 1990 |
|
DADHA PHARMA PVT LTD Vs. STATE OF KERALA
|
July 18, 1990 |
|
DAKSHAYANI Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
October 12, 1990 |
|
DAMODARA NAYAK Vs. VATSALA NAYAK
|
June 28, 1990 |
|
DAMODARAN Vs. VASUDEVAN
|
July 6, 1990 |
|
DAMODRAN DAMU Vs. STATE OF KERALA
|
January 15, 1990 |
|
DANIEL Vs. CHELLAPPAN
|
December 13, 1990 |
|
DEPUTY COLLECTOR Vs. SHAHUL HAMEED AND ANR.
|
August 20, 1990 |
|
DEPUTY COMMISSIONER LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. B THAMPAN
|
January 19, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. K. MOOSAKUTTY HAJI
|
August 17, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. T V S SAW MILLS
|
January 19, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P P VARKEY AND COMPANY
|
July 24, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C SAMOO IYER AND SONS
|
May 31, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. GENERAL ELECTRIC COMPANY OF INDIA LTD
|
October 31, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C T VARGHESE
|
August 20, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ASOKA ARECANUT COMPANY
|
September 19, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K V BALAKRISHNAN
|
August 23, 1990 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM SPECIAL LEAVE PETITION Vs. FOOD SPECIALITIES LTD
|
January 23, 1990 |
|
DEVASIA CHACKO Vs. JOINT REGISTRAR OF CO OP SOCIETIES
|
October 25, 1990 |
|
DEVASSIA JOSEPH Vs. VYSYA BANK LTD
|
August 1, 1990 |
|
DEVASSIA MATHEW Vs. MATHAI
|
January 23, 1990 |
|
DEVASSIA PAILY Vs. FEDERAL BANK
|
January 29, 1990 |
|
DINESH KUMAR J Vs. COMMISSIONER OF INCOME TAX
|
June 6, 1990 |
|
DISTRICT EXECUTIVE OFFICER Vs. STATE OF KERALA
|
December 14, 1990 |
|
DIVAKARA PANICKER Vs. PATHUMMA
|
December 15, 1990 |
|
DIVAKARAN Vs. STATE OF KERALA
|
November 7, 1990 |
|
DUROFLEX COIR INDUSTRIES Vs. ASST COMMISSIONER
|
June 11, 1990 |
|
DY COMMISSIONER Vs. GOPALAKRISHNA BHAT
|
February 5, 1990 |
|
DY COMMISSIONER OF SALES TAX Vs. DEBI PRASAD
|
November 1, 1990 |
|
DY COMMISSIONER OF SALES TAX Vs. ENKAY RUBBERS
|
September 12, 1990 |
|
DY COMMR SALES TAX Vs. BALAKRISHNAN
|
August 23, 1990 |
|
ELIZABETH JOSEPH Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1990 |
|
ESI CORPORATION Vs. FOAM MATTINGS (INDIA) LTD
|
October 10, 1990 |
|
EXECUTIVE OFFICER KADUTHURUTHY PANCHAYAT Vs. CHACKO JOSEPH
|
June 15, 1990 |
|
F K HUSSAIN Vs. UNION OF INDIA
|
February 26, 1990 |
|
F LTD Vs. ASSISTANT COMMISSIONER
|
August 6, 1990 |
|
F.A.C.T LTD. Vs. AJAYAKUMAR
|
August 21, 1990 |
|
FATHER JOSEPH ELAMKUNNAPUZHA Vs. STATE OF KERALA AND ANR.
|
August 30, 1990 |
|
FEDERAL BANK Vs. JOSEPH
|
March 29, 1990 |
|
FOOD CORPORATION OF INDIA Vs. KUTTAPPAN
|
January 4, 1990 |
|
FOOD INSPECTOR Vs. SIVARAMA MENON
|
January 29, 1990 |
|
FOOD INSPECTOR Vs. MADHAVAN
|
March 19, 1990 |
|
FOOD INSPECTOR Vs. SANKARAN
|
April 6, 1990 |
|
FR JOSEPH Vs. GOVERNMENT OF KERALA
|
August 30, 1990 |
|
FR JOSEPH VILENGETIL Vs. UNION OF INDIA
|
March 22, 1990 |
|
FR. JOSEPH VILANGATIL Vs. UNION OF INDIA AND OTHERS
|
May 22, 1990 |
|
FRANCIS Vs. CENTRAL BANK OF INDIA
|
October 26, 1990 |
|
FRANCIS Vs. ANTONY
|
November 16, 1990 |
|
G C D A Vs. M CHANDRASEKHAR
|
December 12, 1990 |
|
G PARAMESWARAN NAIR Vs. STATE OF KERALA
|
June 27, 1990 |
|
G. DEENAPALAN NAIR Vs. THE GOVERNMENT OF KERALA
|
August 22, 1990 |
|
GABRIEL BABU M K Vs. ASST DIRECTOR OF I T INVESTIGATION
|
August 23, 1990 |
|
GEETHA TIMBERS CHALAKUDY Vs. STATE OF KERALA
|
February 2, 1990 |
|
GEORGE Vs. CIRCLE INSPECTOR OF POLICE
|
March 22, 1990 |
|
GEORGE Vs. STATE OF KERALA
|
January 3, 1990 |
|
GEORGE J OVUNGAL Vs. PETER
|
July 3, 1990 |
|
GEORGE KUTTY Vs. OUSEPH VARKEY
|
February 9, 1990 |
|
GEORGE VARGHESE Vs. EAPEN VARKEY
|
July 13, 1990 |
|
GIRI OIL MILLS Vs. STATE OF KERALA
|
March 30, 1990 |
|
GIRIJA DEVI Vs. K T MATHEW
|
October 12, 1990 |
|
GLOBAL TRADES AND INDUSTRIES Vs. STATE OF KERALA
|
January 9, 1990 |
|
GOA SEA FOODS Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1990 |
|
GODREJ AND BOYCE MFG CO P LTD Vs. STATE OF KERALA
|
June 11, 1990 |
|
GOPALAKRISHNA PANICKER Vs. STATE OF KERALA
|
April 11, 1990 |
|
GOPALAKRISHNA PRABHU Vs. CENTRAL BANK
|
December 14, 1990 |
|
GOPALAKRISHNAN Vs. DISTRICT COLLECTOR
|
October 4, 1990 |
|
GOPALAKRISHNAN Vs. CHANCELLOR UNIVERSITY OF KERALA
|
March 7, 1990 |
|
GOPALAKRISHNAN CHETTIAR Vs. ANNAMMA DEVASSYE
|
October 10, 1990 |
|
GOPI Vs. STATE OF KERALA
|
April 10, 1990 |
|
GORDHANDAS KHIMJI HUF Vs. COMMISSIONER OF INCOME TAX
|
June 13, 1990 |
|
GOVINDAN KUTTY Vs. STATE OF KERALA
|
February 12, 1990 |
|
GOVINDAN KUTTY Vs. VIYYUR SERVICE CO OP BANK
|
February 16, 1990 |
|
GRACKUTTY MUTHUKUTTY Vs. KESHAVAN VASUDEVAN
|
January 20, 1990 |
|
GRACY KUTTY Vs. VASUDEVAN
|
November 20, 1990 |
|
GUNA SHENOY A S HUF Vs. COMMISSIONER OF INCOME TAX
|
December 17, 1990 |
|
GWALIOR RAYON SILK MFG WVG CO LTD Vs. ANDAVAR AND CO
|
February 27, 1990 |
|
H M KASSIM Vs. SOUTH INDIAN BANK LTD
|
March 13, 1990 |
|
H.M.T. LIMITED Vs. P.J. MATHEW
|
January 9, 1990 |
|
HAJIRA Vs. SARUBAI
|
April 2, 1990 |
|
HAMSA Vs. SYED AGENCIES
|
April 6, 1990 |
|
HARIDAS Vs. KSRTC
|
March 15, 1990 |
|
HILL PRODUCE CORPORATION Vs. STATE OF KERALA
|
May 29, 1990 |
|
HILL PRODUCE CORPORATION Vs. STATE OF KERALA
|
November 19, 1990 |
|
HINDUSTAN TRANSMISSION PRODUCTS LTD Vs. STATE OF KERALA
|
February 6, 1990 |
|
HOTEL APSARA Vs. GOVERNMENT OF KERALA
|
November 9, 1990 |
|
I ISMAIL KUTTY Vs. ASSTT COLLECTOR OF CENTRAL EXCISE TRIVANDRUM
|
October 12, 1990 |
|
IBRAHIM Vs. FOOD INSPECTOR
|
December 7, 1990 |
|
IBRAHIMKUTTY Vs. SUPERINTENDENT OF POLICE
|
November 7, 1990 |
|
IMPORTEX INTERNATIONAL P LTD Vs. STATE OF KERALA
|
August 13, 1990 |
|
IMPORTEX INTERNATIONAL P LTD Vs. STATE OF KERALA
|
February 13, 1990 |
|
INDIAN AIRLINES Vs. SEBASTIAN
|
July 5, 1990 |
|
INDIAN NATIONAL CONGRESS I Vs. BALAN
|
October 23, 1990 |
|
INDIAN OIL CORPORATION Vs. MUVATTUPUZHA MUNICIPALITY
|
August 28, 1990 |
|
INDIRA DEVI Vs. SPECIAL TAHSILDAR
|
November 9, 1990 |
|
INDUSTRIAL C AND D S LTD Vs. ANDRU
|
November 19, 1990 |
|
ITTY Vs. ASSISTANT DIRECTOR
|
August 18, 1990 |
|
ITTYARAH Vs. SIMON
|
November 23, 1990 |
|
JACOB Vs. STATE BANK OF TRAVANCORE
|
December 14, 1990 |
|
JAI HIND OIL MILLS Vs. KERALA ELE. AND ALL. ENGG. CO. LTD
|
July 17, 1990 |
|
JAMEELA BEEVI Vs. STATE BANK OF TRAVANCORE
|
August 21, 1990 |
|
JAMES MACHINTOSH AND CO PVT LTD Vs. YAMUNA MILLS CO LTD
|
July 7, 1990 |
|
JANARDHANAN Vs. JOINT REGISTRAR
|
February 27, 1990 |
|
JANARDHANAN Vs. SYAMALA KUMARY
|
January 15, 1990 |
|
JEBOY D CUNHE Vs. SUBRAMONIAN
|
July 5, 1990 |
|
JISHA CHACKO Vs. SREELA
|
December 14, 1990 |
|
JOHN Vs. CORPORATION OF COCHIN
|
December 18, 1990 |
|
JOHN Vs. THAIKKAD PANCHAYAT
|
October 4, 1990 |
|
JOSE Vs. ALI JOSEPH
|
June 29, 1990 |
|
JOSE Vs. PRABHAKARAN
|
July 26, 1990 |
|
JOSEPH Vs. SATHYAPPAN
|
March 14, 1990 |
|
JOSEPH Vs. ALEYAMMA
|
August 24, 1990 |
|
JOSEPH BINOY K M NO 1 Vs. UNION OF INDIA
|
August 14, 1990 |
|
JOSEPH CHANDY Vs. INCOME TAX OFFICER
|
January 23, 1990 |
|
JOSEPH JACOB K Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 22, 1990 |
|
JOSEPH KUNJU Vs. POLY MENDEZ AND OTHERS
|
December 7, 1990 |
|
JOSHY RAPHEAL Vs. R T O ERNAKULAM
|
December 18, 1990 |
|
JOY Vs. CHERUKUTTY
|
November 13, 1990 |
|
JOY Vs. STATE OF KERALA
|
December 5, 1990 |
|
JOY Vs. SUPERINTENDING ENGINEER
|
April 3, 1990 |
|
JOY Vs. STATE OF KERALA
|
November 18, 1990 |
|
JOY A V ALUKKAS JEWELLERY Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1990 |
|
K A KARIM AND SONS Vs. COMMISSIONER OF INCOME TAX
|
August 9, 1990 |
|
K ABDUL MAJEED Vs. STATE OF KERALA
|
October 31, 1990 |
|
K B JACOB Vs. SHIPPING CORPORATION OF INDIA LTD
|
January 8, 1990 |
|
K C MADHAVA KURUP Vs. MURALEEDHARAN
|
June 18, 1990 |
|
K DEVABALAN Vs. M VIJAYAKUMARI
|
August 16, 1990 |
|
K K PADMAVATHI AMMA Vs. K K PADMANABHAN NAIR
|
February 1, 1990 |
|
K KUNJAMMA Vs. BHAGEERATHY AMMA GOMATHY AMMA
|
February 19, 1990 |
|
K S E B Vs. KALI
|
March 2, 1990 |
|
K V KRISHNA VENI Vs. K K RAJAGOPAL
|
January 8, 1990 |
|
K VENU Vs. DIRECTOR GENERAL OF POLICE TRIVANDRUM
|
June 15, 1990 |
|
K. ABDUL AZEEZ Vs. STATE
|
August 23, 1990 |
|
K. S. VELU Vs. VASUDEVAN NAIR
|
October 31, 1990 |
|
K.M. AZIZ Vs. T.C. KURIAN
|
September 24, 1990 |
|
K.S.R.T.C Vs. R. SHANMUGH CHANDRAN
|
October 31, 1990 |
|
K.V. RAMABHADRAN Vs. STATE OF KERALA AND ORS.
|
June 20, 1990 |
|
KAEKKANDI CHOYI AND ANOTHER Vs. AYIMBADI MEETHAL AMOO AND OTHERS
|
July 25, 1990 |
|
KALI NARAYANI Vs. NEELAKANTAN NANU
|
June 18, 1990 |
|
KALPAKA BAZAR Vs. COMMISSIONER OF INCOME TAX
|
June 26, 1990 |
|
KAMALAMMA Vs. ROHINIKUTTY CHANDRIKA
|
October 10, 1990 |
|
KANAKKU VEETTIL K P SANKARANKUTTY MENON Vs. MALATHY AMMA
|
August 16, 1990 |
|
KAR MOBILES LIMITED Vs. UNION OF INDIA
|
November 2, 1990 |
|
KARATTIL AMMAD KOYA Vs. KARATTIL AYAMMAD
|
November 6, 1990 |
|
KARIM Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1990 |
|
KARTHI PANKAJ AKSHY Vs. LALITHA SUJATHA
|
January 16, 1990 |
|
KARTHIYANI Vs. CHANDRIKA
|
September 24, 1990 |
|
KARUNAKARAN, M. Vs. GRASSIM INDUSTRIES LTD. AND ANR.
|
March 21, 1990 |
|
KASARAGODE DISTRICT BUS OWNERS ASSOCIATION Vs. STATE OF KERALA
|
August 6, 1990 |
|
KATHRINA Vs. STATE OF KERALA
|
August 1, 1990 |
|
KEPEE SONS Vs. STATE OF KERALA
|
June 6, 1990 |
|
KERALA CLAYS AND CERAMIC PRODUCTS LIMITED Vs. TAX RECOVERY OFFICER
|
October 9, 1990 |
|
KERALA STATE CASHEW DEVELOPMENT CORPORATION LIMITED Vs. INCOME TAX OFFICER
|
July 27, 1990 |
|
KERALA STATE ELECTRICITY BOARD AND ANR. Vs. G. GOPINATHAN AND ORS.
|
April 11, 1990 |
|
KERALA STATE ROAD TRANS. CORPN. Vs. AGNUS THOMAS
|
March 12, 1990 |
|
KERALA STATE ROAD TRANS. CORPN. Vs. RAJAMMA VALSALA
|
June 5, 1990 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P.J. JHON AND OTHER
|
July 20, 1990 |
|
KERALA STATE ROAD TRANSPORT CORPORATION,TRIVANDRUM Vs. M.C. XAVIER
|
August 9, 1990 |
|
KERALA TRANSPORT COMPANY Vs. C R ANANDAVALLI AMMA
|
March 8, 1990 |
|
KESARI Vs. STATE OF KERALA
|
October 9, 1990 |
|
KESARIA TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1990 |
|
KESAVAN Vs. KUDAYATHOOR PANCHAYAT
|
July 20, 1990 |
|
KESAVAN K E AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1990 |
|
KHADIGRAMODYOD BHAVAN Vs. UNION OF INDIA
|
December 10, 1990 |
|
KHORMAS INTERNATIONAL COMPANY Vs. BANK OF BARODA
|
July 3, 1990 |
|
KILLATH PARAMBIL HEMZA Vs. PAKIRIPERAMBIL ABDULLA
|
February 13, 1990 |
|
KNANAYA CATHOLIC CONGRESS KOTTAYAM Vs. BIJU UTHUP
|
March 2, 1990 |
|
KOCHAN RAMANATHAN Vs. KOCHAN NATARAJAN
|
September 24, 1990 |
|
KOCHAPPU Vs. SOMASUNDARAM CHETTIAR
|
August 31, 1990 |
|
KODIKULAM S CO-OP BANK LTD Vs. CHACKO
|
June 7, 1990 |
|
KOLLANUR AGENCIES Vs. ASST COMMISSIONER
|
June 18, 1990 |
|
KOMAN NAMBIAR Vs. LAKSHMIKUTTY APPISSI
|
January 25, 1990 |
|
KOTTARAKARA CO OP URBAN BANK LTD Vs. SREENIVASAN
|
October 18, 1990 |
|
KOTTAYAM DISTRICT CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 28, 1990 |
|
KOTTAYAM MUNICIPALITY Vs. PARTHAS TRUST
|
September 13, 1990 |
|
KRISHNA BHAT Vs. KESHAVA BHAT
|
October 22, 1990 |
|
KRISHNA PILLAI Vs. VELAYUDHAN PILLAI
|
December 18, 1990 |
|
KRISHNA PILLAI Vs. PONNAMMA
|
October 9, 1990 |
|
KRISHNA PILLAI Vs. RAMAN CHARAN
|
March 1, 1990 |
|
KRISHNAMOORTHY Vs. GULAM RASOOL
|
December 18, 1990 |
|
KRISHNAN EZHUTHACHAN Vs. ASST REGISTRAR
|
March 13, 1990 |
|
KRISHNAN SATHYADAS Vs. LAKSHMIKMTY AMMA
|
August 29, 1990 |
|
KRISHNAPILLAI Vs. ANIL KUMAR
|
December 10, 1990 |
|
KUMARAN Vs. KUNJUNNI PILLAI
|
December 11, 1990 |
|
KUNHI KELU Vs. ABDUL SAMAD
|
August 20, 1990 |
|
KUNHIKANNAN Vs. MANNAN PAITHAL
|
February 26, 1990 |
|
KUNHIKOYAMMU HAJI Vs. SUPDT SPECIAL CUSTOMS P UNIT
|
November 23, 1990 |
|
KUNHIKRISHNAN Vs. MADHAVI
|
December 12, 1990 |
|
KUNHUNNI Vs. KESAVAN NARNBOODIRI
|
October 11, 1990 |
|
KUNJAMMA Vs. K. P. PHILIP
|
April 10, 1990 |
|
KURIAN Vs. TALUK LAND BOARD
|
October 16, 1990 |
|
KURIAN Vs. JOINT REGISTRAR
|
February 27, 1990 |
|
KURUVILA Vs. SOUTHERN ROADWAYS LTD
|
February 22, 1990 |
|
KUTTY SANKARAN NAIR Vs. ISAPPAN JOSEPH
|
September 20, 1990 |
|
L I C OF INDIA Vs. KUNCHI AICHU
|
December 10, 1990 |
|
LAKSHMANA PILLAI Vs. KRISHNASWAMY
|
October 23, 1990 |
|
LAKSHMI SULOCHANA Vs. REBELLO RAJ
|
March 5, 1990 |
|
LIFE INSURANCE CORPORATION Vs. APPELLATE AUTHORITY
|
August 7, 1990 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. B.P. KUNHI AICHU
|
December 10, 1990 |
|
LORD KRISHNA BANK LTD. Vs. DEPUTY LABOUR COMMISSIONER
|
July 27, 1990 |
|
M D JOSEPH Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1990 |
|
M J VIJAYAPADMAN Vs. COMMISSIONER OF WEALTH TAX
|
June 7, 1990 |
|
M MADHAVAN Vs. KILLANNOOR PANCHAYAT
|
September 19, 1990 |
|
M MURALEEDHARAN NAIR Vs. STATE OF KERALA
|
April 10, 1990 |
|
M P EASO Vs. REGIONAL TRANSPORT OFFICER ALLEPPEY
|
March 13, 1990 |
|
M R LUKOSE Vs. V GOVINDAN NAIR
|
January 31, 1990 |
|
M. FARISA BEGUM AND OTHERS Vs. SMT. SYED M. FATHIMA AND ANOTHER.
|
April 11, 1990 |
|
M. K. BALAN Vs. STATE
|
July 13, 1990 |
|
M. K. KUNJAPPA HAJI Vs. VASUDEVAN
|
March 1, 1990 |
|
M. MADHAVAN PILLAI Vs. S.N.M. COLLEGE, MALIANKARA
|
July 30, 1990 |
|
M.T. KURIAN Vs. N.A. BARAHAM
|
November 19, 1990 |
|
M.V. PAULOSE Vs. CITY HOSPITAL (P.) LTD.
|
October 4, 1990 |
|
MADHAVAN EZHUTHASSAN Vs. SREEDHARAN EZHUTHASSAN
|
February 13, 1990 |
|
MAHADEVAN SUNIL KUMAR Vs. BHADRAN
|
December 5, 1990 |
|
MAIDEEN BAVA RAWTHER Vs. JOHN XAVIER
|
October 30, 1990 |
|
MALABAR PRODUCE AND RUBBER COMPANY LIMITED Vs. TAX RECOVERY OFFICER
|
March 13, 1990 |
|
MALAYALA MANORAMA CO LTD Vs. REGISTRAR OF COMPANIES
|
August 3, 1990 |
|
MALAYALAM PLANTATIONS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 13, 1990 |
|
MANAGER MAR SLEEBA U P SCHOOL Vs. STATE OF KERALA
|
March 2, 1990 |
|
MANAGING DIRECTOR, KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND EMPLOYMENT CORPORATION LTD. Vs. CANARA BANK
|
August 27, 1990 |
|
MANI Vs. UNION OF INDIA
|
July 13, 1990 |
|
MANI AND COMPANY Vs. INCOME TAX OFFICER
|
February 12, 1990 |
|
MANICKAN Vs. KANAKAM
|
September 27, 1990 |
|
MAR APPRAEM CO LTD Vs. NARENDRANATH
|
April 5, 1990 |
|
MARIMUTHU KOUNDER Vs. RADHAKRISHNAN
|
January 5, 1990 |
|
MARIYAMMA Vs. KOCHOUSEPH
|
June 26, 1990 |
|
MARIYAMMA Vs. KOCHOUSEPH
|
October 12, 1990 |
|
MARY ROY Vs. DISTRICT COLLECTOR KOTTAYAM
|
November 26, 1990 |
|
MATHAI Vs. STATE OF KERALA
|
July 30, 1990 |
|
MATHEW Vs. ALIESHA
|
June 13, 1990 |
|
MATHEW Vs. VASUDEVAN
|
May 29, 1990 |
|
MATHEW Vs. STATE OF KERALA
|
August 31, 1990 |
|
MATHEW JOSEPH Vs. ARAKULAM PANCHAYAT
|
September 20, 1990 |
|
MATHEW LUKOSE Vs. KERALA STATE POLLUTION CONTROL BOARD
|
September 27, 1990 |
|
MATHRUBHUMI PRINTING AND PUBLISHING CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
July 17, 1990 |
|
MEENACHIL RUBBER MARKETING AND PROCESSING CO OP SOCIETY Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1990 |
|
MEENAKSHY Vs. VELLAKUTTY
|
March 23, 1990 |
|
MEERAKUTTY Vs. STATE OF KERALA
|
December 5, 1990 |
|
MEGA TRADERS Vs. STATE OF KERALA
|
November 23, 1990 |
|
MICRO CHEMICALS AND PHARMACEUTICALS Vs. DINESHAN
|
March 8, 1990 |
|
MODERN FOOD INDUSTRIES INDIA LTD Vs. ASSISTANT COMMISSIONER
|
November 30, 1990 |
|
MODI RUBBER LTD Vs. STATE OF KERALA
|
July 18, 1990 |
|
MOGU LINER LTD Vs. MANIPAL PRINTERS AND PUBLISHERS PVT LTD
|
August 6, 1990 |
|
MOHAMMED EASA SAHIB Vs. D I G OF POLICE
|
August 29, 1990 |
|
MOHAMMED KUNJU Vs. SUDHAMMA
|
February 13, 1990 |
|
MOHAMMED KUNJU BEEVI Vs. ELAYAKUNJU SHAHUL HAMEED
|
April 1, 1990 |
|
MOHAMMEDKUTTY Vs. SALES TAX OFFICER
|
January 4, 1990 |
|
MOHAN KUMAR Vs. DY LABOUR COMMISSIONER
|
November 8, 1990 |
|
MOHAN ROY Vs. STATE BANK OF TRAVANCORE
|
May 29, 1990 |
|
MOIDEEN Vs. KADEESA UMMA
|
January 24, 1990 |
|
MOIDEEN KOYA Vs. STATE
|
April 5, 1990 |
|
MOIDEENKUTTY Vs. R T O MALAPPURAM
|
December 18, 1990 |
|
MOIDEENKUTTY HAJI Vs. PAPPU MANJOORAN
|
June 12, 1990 |
|
MOIDU Vs. PARTHASARATHY
|
August 29, 1990 |
|
MOLAYAKKARUKATH PUTHIYAPURAYIL MAMMOO Vs. CHULLIYODAN PADUVAN VELAPPIL ABDU
|
August 10, 1990 |
|
MOTHOOTTU CHITTY FUND Vs. V C LUKOSE
|
June 18, 1990 |
|
MOTOR AND GENERAL FINANCE INDIA LTD Vs. MARY MONY
|
October 11, 1990 |
|
MRS. D.V. DEO Vs. M/S. M. M. ABDUL HAMEED AND SONS
|
September 1, 1990 |
|
MUHAMMED HANEEFA ROWTHER Vs. SARA UMMA
|
March 20, 1990 |
|
MUHAMMED SHAHEER Vs. NANU VIDYADHARAN
|
March 8, 1990 |
|
MUSTAGA KAMAL Vs. ESWARAN NAMBOODIRI
|
July 19, 1990 |
|
MUTHOOTTU CHITTY FUND AND OTHERS Vs. MRS. SUSY BABY AND OTHERS
|
June 19, 1990 |
|
MYTHILI NALINI Vs. KOWMARI
|
October 12, 1990 |
|
N RAJAMONI AMMA Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
June 20, 1990 |
|
N S VIJAYARAGHAVAN Vs. COMMISSIONER OF INCOME TAX
|
November 26, 1990 |
|
N. USMAN KUTTY HAJI Vs. MOTHER INDIA CORPORATION
|
September 18, 1990 |
|
NALUNNAKKAL SERVICE COOP BANK LTD Vs. JOHN
|
November 8, 1990 |
|
NAMBARUKANDI MARAKKAR Vs. NALLITHODI THAVALAPARAMBIL APPU
|
June 21, 1990 |
|
NARAYANAN Vs. STATE OF KERALA
|
July 19, 1990 |
|
NARAYANAN Vs. PUSHPARAJINI
|
July 13, 1990 |
|
NARAYANAN Vs. STATE OF KERALA
|
August 9, 1990 |
|
NARAYANAN Vs. KESAVAN
|
November 12, 1990 |
|
NARAYANAN NAIR RAMAKRISHNAN NAIR Vs. ZACHARIA KURIAKOSE
|
February 7, 1990 |
|
NARAYANAN NAMBOODIRI Vs. M. P. VARGHESE
|
October 25, 1990 |
|
NARAYANI AMMA Vs. SARASWATHY AMMA
|
October 31, 1990 |
|
NATIONAL INSURANCE CO LTD Vs. SAVITHRI
|
May 31, 1990 |
|
NATIONAL TEXTILE CORPORATION Vs. PAKISTHAN NATIONAL SHIPPING CORPORATION
|
July 12, 1990 |
|
NELLIAMPATHY TEA & PRODUCE CO. LTD. Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
October 19, 1990 |
|
NELLIAMPATHY TEA AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
October 10, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARAMU
|
October 1, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. LATHA JAYARAJ
|
November 1, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. KOYAMMU
|
December 19, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. OKAY TRANSPORT CORPORATION
|
November 19, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. RADHAKRISHNAN
|
June 22, 1990 |
|
NEW WOODLANDS HOTEL Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1990 |
|
NIDUMTHOTTIL KADANKOT KUDIRODAN Vs. P.V. KALLIANI AMMA
|
February 27, 1990 |
|
NYLON NET MANUFACTURING CO. Vs. ADDITIONAL SALES TAX OFFICER AND ORS.
|
August 13, 1990 |
|
OFFICIAL LIQUIDATOR Vs. K S E BOARD
|
January 8, 1990 |
|
OMMA OOMEN Vs. FACT LTD
|
February 27, 1990 |
|
OSKAR LOUIS Vs. K V SARADHA
|
February 12, 1990 |
|
P C GOPINATHAN NAIR Vs. PARAMU PILLAI APPU PILLAI
|
July 19, 1990 |
|
P NARAYANAN Vs. MANAGING DIRECTOR KERALA HEALTH RESEARCH AND WELFARE SOCIETY
|
November 15, 1990 |
|
P SREEDEVI Vs. P APPU
|
August 3, 1990 |
|
P SUBAIR KUNJU Vs. JOINT REGISTRAR
|
September 10, 1990 |
|
P V JACOB Vs. COMMISSIONER OF WEALTH TAX
|
June 26, 1990 |
|
P. ANIL Vs. DEVAKI
|
February 26, 1990 |
|
P. BHASKARAN PILLAI Vs. STATE OF KERALA AND ANR.
|
December 19, 1990 |
|
P. K. NARAYANAN AND ANOTHER ETC. Vs. STATE OF KERALA AND OTHERS
|
August 9, 1990 |
|
P. KAMALAMM Vs. CHANDRIKA AND OTHERS
|
October 10, 1990 |
|
P. SANKARAN Vs. STATE OF KERALA
|
October 15, 1990 |
|
PADMANABHA PILLAI KRISHNA PILLAI Vs. KUNJUKRISHNA KURUKKAL KARUNAKARA KURUKKAL
|
April 11, 1990 |
|
PAILY Vs. SPECIAL TAHSILDAR LA
|
October 4, 1990 |
|
PALGHAT HOTEL (P) LTD. Vs. STATE BANK OF TRAVANCORE
|
November 29, 1990 |
|
PALLY DANIEL Vs. SPECIAL TAHASILDAR (L A) & OTHERS
|
April 6, 1990 |
|
PANKAJAKSHY Vs. STATE OF KERALA
|
March 16, 1990 |
|
PARAMESWARAN NAIR Vs. STATE OF KERALA
|
June 22, 1990 |
|
PARAMESWARAN NAIR Vs. R T O TRISSUR
|
October 15, 1990 |
|
PATHANAPURAM TALUK P. W. CONGRESS Vs. SALIM
|
March 15, 1990 |
|
PATHU Vs. KATHEESA UMMA
|
June 19, 1990 |
|
PATHUMMAKUTTY Vs. THEKKECHALIL KATHIYUMMA
|
February 22, 1990 |
|
PATTETH BALAKRISHNAN Vs. RAMAN KANDIYIL MADHAVI
|
October 16, 1990 |
|
PAUL BACKER PRODUCE, HILL PRODUCE AND FOOD GRAINS Vs. STATE OF KERALA
|
June 18, 1990 |
|
PAULY SEBASTIAN Vs. PUBLIC SERVICE COMMISSION
|
November 28, 1990 |
|
PERUMAL VADYAR Vs. DEVI
|
June 27, 1990 |
|
PHILIPPOSE CHERIAN Vs. T. A. EDWARD LOBO
|
February 19, 1990 |
|
PLACID DOMINIC Vs. PRINCIPAL MUNSIFF
|
December 4, 1990 |
|
POCHAPPAN NARAYANAN Vs. GOPALAN
|
March 30, 1990 |
|
POCHAPPAN NARAYANAN Vs. MANIYADAN GOPALAN
|
March 29, 1990 |
|
POLAVARAPU JAGADISWARARAO Vs. KONDAPATURI VENKATESWARLU
|
November 16, 1990 |
|
POPULAR AUTOMOBILES Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1990 |
|
POULOSE Vs. STATE OF KERALA
|
February 12, 1990 |
|
PRABHAKARAN Vs. REGISTRAR OF CO OP SOCIETIES
|
March 14, 1990 |
|
PRABHAKARAN NAIR Vs. STATE OF KERALA
|
January 31, 1990 |
|
PREMIER CABLE CO LTD Vs. GOVERNMENT OF INDIA
|
July 25, 1990 |
|
PREMRAJAN Vs. R T O KANNUR
|
October 5, 1990 |
|
PRIYA RUBBER INDUSTRIES PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
January 11, 1990 |
|
PUNJAB AROMATICS Vs. STATE OF KERALA
|
August 22, 1990 |
|
PUNNOOSE Vs. K V CHACKO
|
February 27, 1990 |
|
PUTHALATH CHATHU Vs. NAMBUKKUDI JAYASREE
|
March 2, 1990 |
|
R K KESAVAN Vs. BOARD OF REVENUE TRIVANDRUM
|
January 23, 1990 |
|
R MADHAVAN ASSARI Vs. KERALA STATE SMALL INDUSTRIES DEVELOPMENT AND
|
April 10, 1990 |
|
R. AYYAVU Vs. GOPINATHAN NAIR
|
November 15, 1990 |
|
R.V.K. THAMPURAN Vs. KUNNATH TEXTILES
|
December 7, 1990 |
|
RADHA Vs. SECRETARY TO GOVT
|
August 19, 1990 |
|
RADHA Vs. SECRETARY TO GOVT
|
August 16, 1990 |
|
RADHA Vs. NARAYANAN NAIR
|
November 5, 1990 |
|
RADHA KUMARI Vs. SUKUMARAN
|
December 7, 1990 |
|
RADHANANDAN Vs. STATE OF KERALA
|
February 14, 1990 |
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RAGHAVA PANICKER Vs. KOCHUMMINI
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July 27, 1990 |
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RAGHAVAN NAMBIAR Vs. K. SUMATHI AMMA
|
November 8, 1990 |
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RAJ KAMAL TRANSPORT Vs. NEW INDIA ASSURANCE CO.
|
December 10, 1990 |
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RAJAKRISHNAN Vs. UNIVERSITY OF KERALA
|
August 3, 1990 |
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RAJAMMA Vs. RANI SOBHANAM
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December 5, 1990 |
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RAJAMONI AMMA Vs. DY COMMISSIONER
|
June 20, 1990 |
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RAJAMONI AMMA N Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
November 5, 1990 |
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RAJAN Vs. STATE OF KERALA
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July 30, 1990 |
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RAJAN K M RAJAN AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
June 18, 1990 |
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RAJAN PILLAI Vs. STATE OF KERALA
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February 22, 1990 |
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RAJENDRA BABU Vs. SREEKUMARI
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December 5, 1990 |
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RAJENDRA MENON Vs. COCHIN STOCK EXCHANGE LTD
|
January 12, 1990 |
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RAJENDRAN Vs. KERALA AYURVEDIC STUDIES AND RESEARCH SOCIETY
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February 6, 1990 |
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RAJENDRAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL EKM
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December 18, 1990 |
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RAJENDRAN NAIR Vs. KALIYANIKUTTY AMMA
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December 7, 1990 |
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RAJVEL AND COMPANY Vs. STATE OF KERALA
|
June 7, 1990 |
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RAMA RAI Vs. M. RAMANNA RAI
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June 18, 1990 |
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RAMA RAI Vs. M. RAMANNA RAI
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July 13, 1990 |
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RAMABHADRAN Vs. STATE OF KERALA
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June 19, 1990 |
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RAMACHANDRAN NAIR Vs. STATE OF KERALA
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July 26, 1990 |
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RAMAKRISHNA KURUP Vs. PANKAJAKSHAN PILLAI
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September 13, 1990 |
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RAMAKRISHNAN Vs. STATE OF KERALA
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November 30, 1990 |
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RAMAN Vs. S. DEVADASA MALLER
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December 3, 1990 |
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RAMAN MADHAVAN Vs. STATE OF KERALA
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January 9, 1990 |
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RAMAN PILLAI Vs. BHASKARA PANICKER
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June 25, 1990 |
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RAMANATHAN Vs. STATE OF KERALA
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November 22, 1990 |
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RATNAKARAN Vs. P. T. THOMAS
|
November 6, 1990 |
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RAVINDRA S. MORE Vs. SUDARSAN CHITS (INDIA) LTD.
|
November 26, 1990 |
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RE Vs. FR JOACHIN V STATE OF KERALA
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September 24, 1990 |
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REFLECTIONS ADVERTISING AND MARKETING LTD. Vs. TRAVANCORE BEVERAGES (P) LTD.
|
July 7, 1990 |
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REGIONAL DIRECTOR E S I CORPORATION Vs. FASHION FABRICS
|
June 22, 1990 |
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REGIONAL DIRECTOR ESI CORPN Vs. VIJAYAMOHINI MILLS
|
February 28, 1990 |
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REGIONAL DIRECTOR ESI CORPN Vs. RAMLAL TEXTILES
|
February 28, 1990 |
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REGIONAL DIRECTOR, E.S.I. CORPN. Vs. VIJAYAMOHINI MILLS
|
February 20, 1990 |
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REGIONAL MANAGER K. F. D. C. Vs. K. APPU
|
November 20, 1990 |
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RESERVE BANK OF INDIA TRIVANDRUM Vs. RAJ ENGINEERING CONTRACTORS
|
July 20, 1990 |
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REV FR JOACHIN Vs. STATE OF KERALA
|
September 24, 1990 |
|
ROSAMMA JOSEPH Vs. UNITED INDIA INSURANCE CO LTD
|
December 12, 1990 |
|
ROSE Vs. STATE OF KERALA
|
July 2, 1990 |
|
ROYSON Vs. STATE OF KERALA
|
April 2, 1990 |
|
RUGMINI AMMA Vs. NAYANAR
|
November 8, 1990 |
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S KODER AGENCIES Vs. STATE OF KERALA
|
August 17, 1990 |
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S N VADHYAR AND SONS Vs. COMMISSIONER OF INCOME TAX
|
February 6, 1990 |
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S R VARADARAJA REDDIAR Vs. FRANCIS XAVIER JOSEPH PERIARIA
|
December 20, 1990 |
|
SADASIVAN Vs. EXCISE INSPECTOR
|
November 9, 1990 |
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SAIDALAVI Vs. UNION OF INDIA
|
November 14, 1990 |
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SAINUDEEN Vs. STATE OF KERALA
|
April 10, 1990 |
|
SALEEM Vs. RAJESWARY
|
July 25, 1990 |
|
SAMUEL JOSEPH Vs. RAMACHANDRAN CHELLAYYAN
|
November 23, 1990 |
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SANDEEP Vs. SAROJINI NOSSIAR
|
February 26, 1990 |
|
SANKARAN KRISHNAN Vs. GOPALAN APPUKUTTAN
|
June 21, 1990 |
|
SANTHOSH BABU Vs. STATE OF KERALA
|
February 7, 1990 |
|
SANTOSH Vs. STATE OF KERALA
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July 27, 1990 |
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SARASAMMA Vs. STATE OF KERALA
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November 19, 1990 |
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SARASWATHI AMMA Vs. KERALA STATE CO OPERATIVE BANK
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October 18, 1990 |
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SARASWATHI AMMA Vs. RADHAMMA
|
June 27, 1990 |
|
SARASWATHY Vs. OFFICIAL RECEIVER
|
November 22, 1990 |
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SARASWATHY AMMAL Vs. A. K. THARA
|
January 24, 1990 |
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SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD
|
December 19, 1990 |
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SASIDHARAN Vs. RESERVE BANK OF INDIA
|
June 23, 1990 |
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SASIDHARAN AND ANOTHER Vs. KOCHUMMINI KOLAPPAN AND ANOTHER
|
July 27, 1990 |
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SASIDHARAN PILLAI Vs. DEVAKY AMMA
|
December 19, 1990 |
|
SATHEESAN Vs. STATE OF KERALA
|
October 15, 1990 |
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SATHEESAN Vs. STATE OF KERALA
|
March 26, 1990 |
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SAVITHRY AMMA Vs. STATE OF KERALA
|
July 31, 1990 |
|
SCARIAH VARGHESE Vs. MARYKUTTY
|
December 6, 1990 |
|
SETHUMADHAVAN Vs. STATE OF KERALA
|
October 22, 1990 |
|
SEVEN SEAS DISTILLERY P LTD Vs. STATE OF KERALA
|
October 29, 1990 |
|
SHAHAL HASSAN MUSALIAR T K Vs. CENTRAL BOARD OF DIRECT TAXES
|
August 29, 1990 |
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SHANKARANARAYANA BHAT Vs. DEVAKI AMMA
|
February 21, 1990 |
|
SHEIK RAWTHER SONS Vs. SECRETARY TAXES
|
June 5, 1990 |
|
SHERTALLAI TALUK CO-OP LAND MORTGAGE BANK LTD Vs. DEPUTY LABOUR COMMISSIONER
|
June 22, 1990 |
|
SHIPPING CORPORATION OF INDIA LTD. & ANOTHER Vs. CASHEW CORPORATION OF INDIA LTD. AND OTHERS
|
November 20, 1990 |
|
SHORNUR ROAD TRANSPORT Vs. R T A PALGHAT
|
June 19, 1990 |
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SIGMA AGENCIES P LTD Vs. P V THOMAS
|
July 25, 1990 |
|
SIMON Vs. THITHEERUMMA
|
February 16, 1990 |
|
SIMON LUCKOSE Vs. D S P KOTTAYAM
|
July 24, 1990 |
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SIVA TRADERS Vs. STATE OF KERALA
|
October 22, 1990 |
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SIVARAMAKRISHNA IYER S Vs. COMMISSIONER OF WEALTH TAX
|
July 25, 1990 |
|
SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1990 |
|
SOUTH EASTERN ROADWAYS Vs. UNITED INDIA INSURANCE CO LTD
|
February 1, 1990 |
|
SOVEREIGN SPICES Vs. ADDITIONAL SALES TAX OFFICER I VYTHIRI KALPETTA
|
July 26, 1990 |
|
SR ROSARITTA Vs. STATE OF KERALA
|
July 24, 1990 |
|
SREEKUMARA PILLAI Vs. STATE OF KERALA
|
March 16, 1990 |
|
SREEKUMARI Vs. STATE OF KERALA
|
July 18, 1990 |
|
STATE Vs. RAMAN
|
June 28, 1990 |
|
STATE Vs. V P MURALIDHARAN NAIR
|
February 15, 1990 |
|
STATE BANK OF TRAVANCORE Vs. BALAKRISHNAN
|
January 30, 1990 |
|
STATE BANK OF TRAVANCORE Vs. DEVASSIA JOSEPH
|
January 5, 1990 |
|
STATE BANK OF TRAVANCORE Vs. SANKARAN
|
September 18, 1990 |
|
STATE OF KERALA Vs. MYTHIRI CONSTRUCTIONS
|
August 9, 1990 |
|
STATE OF KERALA Vs. ALAM TAPIOCA PULVARISORS
|
September 25, 1990 |
|
STATE OF KERALA Vs. GOPINATHAN NAIR
|
July 15, 1990 |
|
STATE OF KERALA Vs. UNION OF INDIA
|
December 10, 1990 |
|
STATE OF KERALA Vs. KRISHNAN KUTTY
|
February 13, 1990 |
|
STATE OF KERALA Vs. POPULAR AUTOMOBILES
|
December 14, 1990 |
|
STATE OF KERALA Vs. GOPALAKRISHNAN
|
January 18, 1990 |
|
STATE OF KERALA Vs. JOSEPH VILANGADAN
|
January 18, 1990 |
|
STATE OF KERALA Vs. KUNHIRAMAN
|
January 29, 1990 |
|
STATE OF KERALA Vs. MOHAMMED
|
January 24, 1990 |
|
STATE OF KERALA Vs. USSAIN
|
February 15, 1990 |
|
STATE OF KERALA Vs. UNION OF INDIA
|
February 7, 1990 |
|
STATE OF KERALA Vs. JAYARAJ
|
February 13, 1990 |
|
STATE OF KERALA Vs. RADHAMONY AMMA
|
February 27, 1990 |
|
STATE OF KERALA Vs. MC DOWELL AND CO LTD
|
July 18, 1990 |
|
STATE OF KERALA Vs. RAMAN
|
June 25, 1990 |
|
STATE OF KERALA Vs. A PAREED PILLAITLKER
|
June 26, 1990 |
|
STATE SUPERINTENDENT SPECIAL CUSTOMS PREVENTIVE UNIT CANNANORE Vs. MOIDU
|
July 24, 1990 |
|
SUBAIR KUNJU Vs. TRIVANDRUM TALUK M AND P CO OP SOCIETY
|
September 10, 1990 |
|
SUBRAMONIA IYER Vs. KURIAN
|
August 6, 1990 |
|
SUDARSAN CHITS (INDIA) LTD. Vs. UMA SHARMA
|
November 6, 1990 |
|
SUDARSAN TRADING COMPANY LTD. AND M. VELAYUDHAN Vs. GOVERNMENT OF INDIA
|
October 30, 1990 |
|
SUDHAKARA MANOLITHAYA Vs. PREMALATHA
|
December 18, 1990 |
|
SUKUMARAN Vs. UNION OF INDIA
|
December 21, 1990 |
|
SUKUMARAN PILLAI Vs. CO OPERATIVE TRIBUNAL
|
October 10, 1990 |
|
SUMANGALA T PAI Vs. SUNDARESA PAI
|
September 19, 1990 |
|
SUMANGALA T PAI Vs. S SUNDARESA PAI
|
December 19, 1990 |
|
SUNDARA GOWNDER Vs. BALACHANDRAN
|
January 9, 1990 |
|
SUNDARESAN NAIR Vs. STATE OF KERALA
|
November 30, 1990 |
|
SUPDT OF CENTRAL EXCISE Vs. ANCHOR TREADS P LTD
|
December 13, 1990 |
|
SUPERIOR ASHA BHAVAN Vs. STATE OF KERALA
|
December 11, 1990 |
|
SUPT. ENGINEER, K. W. W. W. A. & OTHERS Vs. P. V. UYARAJ & ANOTHER
|
February 13, 1990 |
|
SURFACE COATS Vs. STATE OF KERALA
|
June 5, 1990 |
|
SWAPNA Vs. THANKAVELU
|
July 23, 1990 |
|
SWATI ROLLER FLOUR MILLS (P) LTD Vs. STATE OF KERALA
|
February 21, 1990 |
|
SYED Vs. D E O ERNAKULAM
|
September 17, 1990 |
|
SYED MOHAMMED Vs. AZIZ
|
September 12, 1990 |
|
T K JACOB Vs. GRACYKUTTY
|
November 19, 1990 |
|
T K NARAYANA IYER Vs. STATE OF KERALA
|
January 10, 1990 |
|
T P K NAIR Vs. UNION OF INDIA
|
July 12, 1990 |
|
T V MATHEW Vs. LEELAMMA MATHEW
|
December 14, 1990 |
|
T V SUNDARAM IYENGAR Vs. CANNORE DISTRICT WHOLESALE CO OP CONSUMER STORES LTD
|
October 12, 1990 |
|
T. VARGHESE Vs. KERALA STATE ROAD TRANS. CORPN.
|
May 29, 1990 |
|
TALAYAR TEA CO. Vs. COLLECTOR OF CENTRAL EXCISE
|
February 13, 1990 |
|
TATA TEA LTD Vs. INSPECTOR OF PLANTATIONS
|
December 11, 1990 |
|
THANKAPPAN NAIR Vs. SOUTH INDIAN BANK LTD
|
April 11, 1990 |
|
THE OFFICIAL LIQUIDATOR Vs. KUNDREMUKH IRON ORE COMPANY LTD.
|
October 30, 1990 |
|
THE SERVICE COOPERATIVE BANK LTD Vs. K.C. CHACKO AND OTHERS
|
June 7, 1990 |
|
THIRUVENKIDAM Vs. QUILON PENCIL FACTORY
|
June 25, 1990 |
|
THIRUVENKITAN & SIX OTHERS Vs. ANANTHA KUMAR & EIGHT OTHERS
|
November 7, 1990 |
|
THOMAS Vs. STATE OF KERALA
|
October 26, 1990 |
|
THOMAS Vs. THOMAS
|
June 6, 1990 |
|
THOMAS Vs. AUGUSTLY THOMAS
|
May 31, 1990 |
|
THOMAS Vs. STATE OF KERALA
|
July 13, 1990 |
|
THOMMAN VARKEY Vs. SUKUMARAN
|
June 6, 1990 |
|
THOMOS JOHN Vs. P KOCHAMMINI AMMA
|
November 20, 1990 |
|
THRESIA Vs. KOCHUTHOMMEN
|
September 24, 1990 |
|
THRIKKADAVOOR SERVICE COOP SOCIETY LTD Vs. SIVASANKARA PILLAI
|
August 22, 1990 |
|
THUNGABHADRA FIBRES LTD Vs. UNION OF INDIA
|
August 30, 1990 |
|
TRAVANCORE AND COCHIN CHEMICALS LTD Vs. GOVINDANKUTTY NAIR
|
January 18, 1990 |
|
TRAVANCORE CHEMICAL AND MANUFACTURING CO LTD Vs. STATE OF KERALA
|
November 15, 1990 |
|
TRAVANCORE SUGARS AND CHEMICALS LTD Vs. POLLUTION CONTROL BOARD
|
October 26, 1990 |
|
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 12, 1990 |
|
UMMULKULUS Vs. EXECUTIVE MAGISTRATE UNION TERRITORY OF LAKSHADWEEP KILTAN
|
August 30, 1990 |
|
UNION BANK OF INDIA Vs. UNION OF INDIA
|
August 18, 1990 |
|
UNION BANK OF INDIA Vs. K V VENUGOPALAN
|
January 11, 1990 |
|
UNION OF INDIA Vs. K KUMARANUNNI NAIR
|
February 2, 1990 |
|
UNION OF INDIA Vs. JOSEPH VILANGATIL FR
|
October 22, 1990 |
|
UNION OF INDIA Vs. UNNIKRISHNA MENON
|
November 2, 1990 |
|
UNITED INDIA INSURANCE CO LTD Vs. GOPINATHAN
|
March 19, 1990 |
|
UNITED INDIA INSURANCE CO LTD Vs. PADMAVATHY
|
March 29, 1990 |
|
V V PUSHPAKARAN Vs. P K SAROJINI
|
August 17, 1990 |
|
V. K. BALAKRISHNAN Vs. STATE
|
October 22, 1990 |
|
V. PONNAPPAN Vs. VIJAYAN
|
June 20, 1990 |
|
V.J. THOMAS VETTOM Vs. KUTTANAD RUBBER CO. LTD.
|
November 27, 1990 |
|
V.T. SEBASTIAN Vs. JOINT REGISTRAR AND OTHERS
|
October 25, 1990 |
|
VALAPPAN KUNHIVEETTIL Vs. STATE OF KERALA
|
January 15, 1990 |
|
VALIYAKATHODI MOHAMMED KOYA Vs. AYYAPPANKADU RAMAMOORTHI MOHAN
|
July 20, 1990 |
|
VALSA Vs. MOORE
|
November 29, 1990 |
|
VARDHAMAN PUBLISHERS LIMITED, Vs. MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD. AND ORS.
|
August 27, 1990 |
|
VARGHESE Vs. PUBLIC SERVICE COMMISSION
|
November 22, 1990 |
|
VARGHESE Vs. STATE OF KERALA
|
June 27, 1990 |
|
VARKEY PATHROSE Vs. STATE OF KERALA
|
April 6, 1990 |
|
VASU Vs. PATHOOTY UMMA
|
March 23, 1990 |
|
VELIMALI RUBBER COMPANY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX
|
November 6, 1990 |
|
VELUNNI Vs. RETURNING OFFICER
|
October 26, 1990 |
|
VENILAL MEHTA Vs. ASST COLLECTOR OF CENTRAL EXCISE
|
July 6, 1990 |
|
VENKITAPERUMAL RAJA K R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 18, 1990 |
|
VIJAYA BANK Vs. UNITED CORPORATION
|
August 31, 1990 |
|
VIJAYARAGHAVAN N S Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1990 |
|
VILLAGE INDUSTRIES DEVELOPMENT CENTRE Vs. KERALA KHADHI AND VILLAGE INDUSTRIES BOARD
|
July 25, 1990 |
|
VIVEKANANDAN Vs. STATE OF KERALA
|
June 22, 1990 |
|
WALTER D PAUL Vs. UMMER
|
February 19, 1990 |
|
WAVES ELECTRONICS P LTD Vs. STATE OF KERALA
|
January 18, 1990 |
|
WINDOW GLASS LTD Vs. SALES TAX INSPECTOR SALES TAX CHECK-POST WALAYAR
|
December 14, 1990 |
|
YOHANNAN Vs. MATHAI
|
December 10, 1990 |
|
YOOSUF SAGAR ABDULLA AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1990 |
|
ZACHARIAH Vs. STATE OF KERALA
|
January 30, 1990 |
|
ZACHARIAS Vs. JOSEPH
|
November 1, 1990 |