|
A GOPINATHAN NAIR Vs. N RADHA BAI
|
March 1, 1988 |
|
A K ALI Vs. C H MAMMUTY
|
September 28, 1988 |
|
A KESAVA BHATT Vs. SREE RAM AMBALAM TRUST
|
September 23, 1988 |
|
A VILASINI Vs. K S R T C
|
April 8, 1988 |
|
A. N. RAVEENDRAN NAIR Vs. STATE
|
July 27, 1988 |
|
A. SAFIA HASSAN, KOHINOOR MOTORS Vs. ABRAHAM THOMAS AND OTHERS
|
February 17, 1988 |
|
A.E. GEORGE Vs. SUSEELAN
|
December 7, 1988 |
|
A.N. RAVEENDRAN NAIR Vs. STATE AND ANR.
|
June 27, 1988 |
|
ABDUL HAMEED Vs. STATE OF KERALA
|
January 19, 1988 |
|
ABDUL JABBAR Vs. SECRETARY R D BOARD
|
September 29, 1988 |
|
ABDUL KADIR Vs. HAMEEDAMMA
|
August 19, 1988 |
|
ABDUL KADIR Vs. UNION OF INDIA
|
February 24, 1988 |
|
ABDUL KHADER Vs. STATE OF KERALA
|
April 6, 1988 |
|
ABDUL RASHEED Vs. STATE OF KERALA
|
January 7, 1988 |
|
ABDULKHADER Vs. ABDUL RAHIMAN
|
March 11, 1988 |
|
ABDURAHIMAN Vs. PRADEEP MENON
|
March 22, 1988 |
|
ABRAHAM Vs. ACCOUNTANT GENERAL
|
February 11, 1988 |
|
ABRAHAM Vs. V M THOMAS
|
December 9, 1988 |
|
ABRAHAM Vs. REGISTRAR UNIVERSITY OF CALICUT
|
December 16, 1988 |
|
ABRAHAM MATHEW Vs. CHACKO MARY
|
October 11, 1988 |
|
ABU Vs. SECRETARY TO GOVERNMENT
|
July 12, 1988 |
|
ACHAMMA ITTOOP Vs. DISTRICT COURT TRICHUR
|
March 8, 1988 |
|
ACHAMMA SEBASTIAN Vs. COMMISSIONER OF WEALTH TAX
|
January 18, 1988 |
|
ACHUTHAN Vs. ABDULSALAM
|
November 23, 1988 |
|
ACHUTHAN Vs. SREEDHARAN NAIR
|
November 28, 1988 |
|
ADVOCATE GENERAL Vs. T A RAJENDRAN
|
January 15, 1988 |
|
AHAMMED Vs. STATE OF KERALA
|
October 18, 1988 |
|
AHAMMED KUTTY Vs. PATHUMMA UMMA
|
November 1, 1988 |
|
AHAMMEDKUTTY Vs. R T O KOZHIKODE
|
August 31, 1988 |
|
ALI Vs. SUFAIRA
|
July 1, 1988 |
|
ALIMA UMMAL Vs. ALUMA UMMAL
|
February 2, 1988 |
|
ALIYA ARABIC COLLEGE Vs. KASARAGOD MUNICIPALITY
|
June 8, 1988 |
|
ALIYAR Vs. PATHU
|
August 3, 1988 |
|
ALOK SPICES Vs. DY COMMISSIONER
|
July 5, 1988 |
|
ALUKKAS JEWLLERY Vs. COMMISSIONER OF INCOME TAX
|
September 29, 1988 |
|
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA
|
March 21, 1988 |
|
AMBIKA Vs. STATE OF KERALA
|
January 8, 1988 |
|
AMMINI Vs. KUTTAPPAN
|
March 10, 1988 |
|
AMMINI Vs. RAGHAVAN
|
July 20, 1988 |
|
AMMU KOVILAMMA Vs. U N M NEDUNGADI
|
August 29, 1988 |
|
AMMUKUTTY AMMA Vs. STATE OF KERALA
|
February 8, 1988 |
|
ANANDAN NAMBIAR Vs. RAJALAKSHMI
|
February 29, 1988 |
|
ANILATMAJAN Vs. MANOHARAN
|
May 30, 1988 |
|
ANIRUDHAN Vs. PRASANNA KUMARI
|
November 15, 1988 |
|
ANIYAN Vs. FEDERAL BANK LTD
|
October 7, 1988 |
|
ANNAMMA CHERIAN Vs. STATE OF KERALA
|
July 13, 1988 |
|
ANNAMMA JOSEPH Vs. STATE OF KERALA
|
November 30, 1988 |
|
ANNAMMA MATHEW Vs. GEORGE VARKEY
|
July 11, 1988 |
|
ANNIE THOMAS Vs. PATHROSE
|
June 27, 1988 |
|
ANTONY Vs. FRANSISCA
|
July 6, 1988 |
|
ANTONY Vs. STATE OF KERALA
|
March 18, 1988 |
|
APPUKUTTAN Vs. JANAKI AMMA
|
January 13, 1988 |
|
APPUKUTTY Vs. KUNIYIL ACHUTHAN
|
June 23, 1988 |
|
ARAVINDAKSHAN PILLAI Vs. STATE OF KERALA
|
October 26, 1988 |
|
ARJUNAN ACHARY Vs. THANKAMMA
|
October 12, 1988 |
|
ASRAMAM V I CO OP SOC LTD Vs. UNION OF INDIA
|
February 24, 1988 |
|
ASSOOTTY Vs. ASST EXCISE COMMISSIONER
|
May 31, 1988 |
|
ASST COLLECTOR Vs. PAVUNNI
|
July 13, 1988 |
|
ASST COLLECTOR OF CENTRAL EXCISE Vs. GEORGE
|
January 8, 1988 |
|
ASST COLLECTOR OF CUSTOMS Vs. THOMAS
|
February 29, 1988 |
|
ATHUR GOPALAN NAMBIAR Vs. KUNHIKANDIYIL MOIDEEN
|
October 2, 1988 |
|
AVIRA JOSEPH Vs. KORA ABRAHAM
|
October 21, 1988 |
|
AYANCHERI SERVICE CO OP BANK Vs. MOIDEEN
|
October 26, 1988 |
|
AYISSABI Vs. GOPALA KONAR
|
June 9, 1988 |
|
AYYAN DAMODARAN Vs. CHELLAMMA
|
December 21, 1988 |
|
B K N PILLAI Vs. GEORGE MENDEZ
|
September 12, 1988 |
|
B. DASAN Vs. STATE OF KERALA
|
December 7, 1988 |
|
BABU Vs. STATE OF KERALA
|
July 21, 1988 |
|
BABY Vs. MATHAI
|
February 11, 1988 |
|
BAKULABAI Vs. GANGARAM
|
January 27, 1988 |
|
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
|
August 17, 1988 |
|
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
|
November 28, 1988 |
|
BALAN Vs. ZAINABI
|
March 7, 1988 |
|
BALAN Vs. STATE OF KERALA
|
June 14, 1988 |
|
BANARI MOOSA KUNHI Vs. ASMABI
|
January 6, 1988 |
|
BBNTA WILSON Vs. WILSON
|
September 19, 1988 |
|
BHAGAVATHY TEA ESTATES LIMITED Vs. STATE OF KERALA
|
October 21, 1988 |
|
BHARGAVI AMMA Vs. BHASKARA PILLAI
|
August 18, 1988 |
|
BHARGHAVI PILLAI Vs. KARTHIYANIYAMMA
|
November 30, 1988 |
|
BHASKARAN Vs. STATE OF KERALA
|
January 19, 1988 |
|
BHASKARAN NAIR @ BHASI Vs. STATE OF KERALA
|
February 17, 1988 |
|
C CHANDRAN Vs. GANGADHARAN
|
August 2, 1988 |
|
C G BALAKRISHNAN Vs. INCOME TAX OFFICER
|
January 8, 1988 |
|
C NARAYANAN Vs. GANGADHARAN
|
August 2, 1988 |
|
C S KESAVAN Vs. STATE OF KERALA
|
December 13, 1988 |
|
C VIJAYAN Vs. C KARTHIAYANI
|
November 18, 1988 |
|
CANARA BANK Vs. GOKULDAS SHENOY
|
December 9, 1988 |
|
CANARA BANK Vs. K MUHAMMED KUNHI
|
July 18, 1988 |
|
CHAIRMAN SOUTH MALABAR GRAMIN BANK Vs. E. VIJAYARAJAN AND OTHERS
|
July 21, 1988 |
|
CHAKKI Vs. AYYAPPAN
|
February 22, 1988 |
|
CHAKOLAS SPINNING AND WEAVING MILLS LTD Vs. K S E BOARD
|
September 27, 1988 |
|
CHANDRABABU Vs. SUB INSPECTOR OF POLICE
|
August 4, 1988 |
|
CHANDRASEKHARA MENON Vs. DISTRICT MANAGER TELEPHONES
|
March 23, 1988 |
|
CHANDY Vs. MARY BANEENA
|
March 18, 1988 |
|
CHANDYKUNJU Vs. AUDITYA FINANCE INVESTMENT INDIA LTD
|
November 9, 1988 |
|
CHEELIL THOTTOLIL ASIA Vs. UNION OF INDIA
|
February 4, 1988 |
|
CHERIAN Vs. STATE OF KERALA
|
November 18, 1988 |
|
CHERIKKAL KUNHAMINA Vs. KAKKAM VEETTIL MARIYUMMA AND ANR.
|
September 28, 1988 |
|
CHERIYA Vs. KUMARAN
|
June 16, 1988 |
|
CHERU Vs. CHOYIKUTTY
|
September 28, 1988 |
|
CHIDAMBARAM PILLAI Vs. MADHAVI AMMA
|
July 1, 1988 |
|
CHIEF SECRETARY Vs. MATHAI KURIAKOSE
|
February 19, 1988 |
|
CHINNAPPAN Vs. BASTIAN KUNJU
|
December 22, 1988 |
|
CHITTUR SERVICE CO OP BANK LTD Vs. PANKUNNY
|
February 3, 1988 |
|
CHOKLI MOIDEENKUTTY Vs. S T A T ERNAKULAM
|
November 23, 1988 |
|
CHOYICHI Vs. RAGHAVAN
|
June 6, 1988 |
|
CHRISTIAN WELFARE CENTRE Vs. SEBASTIAN
|
April 8, 1988 |
|
CIT Vs. P. I. GEORGE
|
March 28, 1988 |
|
COCHIN REFINERIES LTD Vs. C S COMPANY ENG CONTRACTORS
|
September 6, 1988 |
|
COMINCO BINANI ZINC LTD Vs. PAPPACHAN
|
November 28, 1988 |
|
COMINCO BINANI ZINC LTD Vs. PAPPACHAN
|
December 28, 1988 |
|
COMMISSIONER FOR WORKMENS COMPENSATION Vs. P V MOHANAN
|
January 15, 1988 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. GOOD HOPE PLANTATION
|
January 19, 1988 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. DARICO CANNINGS LIMITED
|
January 19, 1988 |
|
COMMISSIONER OF GIFT TAX Vs. RAMA VARMA MAHARAJA OF TRAVANCORE H H
|
March 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. MAHIM K
|
March 3, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. YUNUS KUNJU A
|
February 23, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. KARUNAKARAN C
|
January 13, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES COMPANY LIMITED
|
February 2, 1988 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE P I
|
March 28, 1988 |
|
COMMR FOR WORKMENS COMPENSATION Vs. MOHANAN
|
January 15, 1988 |
|
DAMODARAN Vs. BHASKARAN
|
October 7, 1988 |
|
DAMODARAN Vs. STATE OF KERALA
|
August 29, 1988 |
|
DAMODARAN Vs. JOINT REGISTRAR
|
July 28, 1988 |
|
DAMODARAN ACHARI Vs. MATHAI JOHN
|
June 27, 1988 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ANAND WIRE AND ALLIED INDUSTRIES
|
June 17, 1988 |
|
DEVAKI AMMA Vs. STATE OF KERALA
|
October 25, 1988 |
|
DEVAKI ANTHARJANAM Vs. EASWARAN POTTI
|
July 29, 1988 |
|
DEVAMALAR VANAJAKUMRAI (N.) Vs. STATE OF KERALA AND OTHERS
|
October 18, 1988 |
|
DHANA RAO Vs. KALIDASAN
|
July 5, 1988 |
|
DIVAKARAN Vs. STATE OF KERALA
|
August 5, 1988 |
|
DIVAKARAN THOMPAN Vs. RAMAN NARAYANAN
|
April 7, 1988 |
|
DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY Vs. KAMALAM
|
October 12, 1988 |
|
DOOMAKKE Vs. POLLAPPE
|
March 16, 1988 |
|
DR. A. EBANEXER Vs. M. MOHAMMED IBRAHIM AND ANR.
|
December 9, 1988 |
|
DUNLOP INDIA LIMITED Vs. ASSISTANT CST
|
February 9, 1988 |
|
DY COMMISSIONER Vs. SUKUMARAN
|
January 9, 1988 |
|
DY COMMR OF SALES TAX Vs. SHIPHY INTERNATIONAL
|
March 7, 1988 |
|
EASWARAN NAMBOOTHIRI Vs. PRINCIPAL
|
June 13, 1988 |
|
EMPLOYEES PROVIDENT FUND INSPECTOR Vs. POLY CLINIC P LTD
|
June 16, 1988 |
|
ESTATE STAFFS UNION OF SOUTH INDIA Vs. UNITED PLANTERS ASSOCIATION OF SOUTH INDIA
|
February 23, 1988 |
|
EXCISE INSPECTOR Vs. RAGHAVAN
|
November 30, 1988 |
|
EXECUTIVE ENGINEER T C DIVN K S E BOARD Vs. J H SHARMA
|
February 15, 1988 |
|
EXECUTIVE OFFICER Vs. MOHAMMED
|
February 11, 1988 |
|
EXECUTIVE OFFICER Vs. VELAYUDHAN NADAR
|
March 2, 1988 |
|
FACT LTD Vs. INDUSTRY SIDE P LTD
|
April 6, 1988 |
|
FACT LTD Vs. KSEB
|
May 5, 1988 |
|
FOOD CORPORATION OF INDIA Vs. MOHAMMED YUNNUS
|
February 13, 1988 |
|
FOOD CORPORATION OF INDIA Vs. P A AHAMED IBRAHIM
|
July 14, 1988 |
|
FOOD INSPECTOR Vs. PRABHAKARAN
|
August 9, 1988 |
|
FOOD INSPECTOR Vs. SUKUMARAN NAIR
|
November 22, 1988 |
|
FOOD INSPECTOR Vs. NOOK MOHAMMED
|
November 4, 1988 |
|
FOOD INSPECTOR Vs. SAHOUKATHALI
|
January 18, 1988 |
|
FOOD INSPECTOR Vs. MOIDOO
|
July 12, 1988 |
|
FOOD INSPECTOR Vs. MATHEW
|
August 4, 1988 |
|
FOOD INSPECTOR Vs. MOOSAKOYA
|
October 24, 1988 |
|
FR CYRIAC VARKEY Vs. UNION OF INDIA
|
September 5, 1988 |
|
FR MATHEW Vs. KUTIYAMMA
|
June 16, 1988 |
|
FRANCIS JOY Vs. STATE OF KERALA
|
November 18, 1988 |
|
GANGADHARAN Vs. T K THANKAM
|
January 27, 1988 |
|
GEE VARGHESE KATHANAR Vs. FR BABY
|
July 14, 1988 |
|
GEETHA Vs. DIRECTOR RASHTRIYA SANSKRIT SANSTHAN
|
July 20, 1988 |
|
GEORGE Vs. STATE
|
January 13, 1988 |
|
GEORGE CHARIYAN Vs. STATE OF KERALA
|
December 19, 1988 |
|
GEORGE JOSEPH Vs. FOOD INSPECTOR
|
May 26, 1988 |
|
GIRI SHENOY Vs. RENT CONTROL COURT
|
February 23, 1988 |
|
GOPALA KRISHNAN Vs. STATE
|
July 1, 1988 |
|
GOPALAKRISHNAN NAIR Vs. DISTRICT EDUCATIONAL OFFICER
|
March 29, 1988 |
|
GOPALAKRISHNAN NAIR Vs. MUNSIFF
|
December 19, 1988 |
|
GOPALAKRISHNAN NAIR Vs. THEMBATTY RAMANI
|
December 8, 1988 |
|
GOPALAN Vs. CHELLAPPAN
|
July 18, 1988 |
|
GOPALAN NAIR KRISHNA PILLAI Vs. STATE OF KERALA
|
August 30, 1988 |
|
GOPALKRISHNA KAMMATH Vs. R BHASKAR RAO
|
July 28, 1988 |
|
GOPI Vs. STATE OF KERALA
|
June 6, 1988 |
|
GOPINATHA MENON A C Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1988 |
|
GOPINATHAN SINGH Vs. STATE OF KERALA
|
November 18, 1988 |
|
GOPINATHAN SURESH Vs. STATE OF KERALA
|
November 8, 1988 |
|
GOURIKUTTY AMMA Vs. KESAVAN
|
April 7, 1988 |
|
GOVINDA PILLAI Vs. SECRETARY CENTRAL BOARD OF EXCISE AND CUSTOMS
|
April 4, 1988 |
|
GOVINDA PILLAI Vs. MADHAVAN PILLAI
|
July 22, 1988 |
|
GOVINDAN NAIR Vs. GOPALAKRISHNA SHARMA
|
April 6, 1988 |
|
GOVT OF KERALA Vs. KUNHAMOO
|
February 8, 1988 |
|
GRACE SHEELA Vs. P K GEORGE
|
June 22, 1988 |
|
GRACE SHEELA Vs. GEORGE VAIDIAN
|
June 22, 1988 |
|
GRACYKUTTY Vs. JOSEPH
|
October 17, 1988 |
|
H RAJENDRA PAI Vs. CHAIRMAN CANARA BANK
|
September 12, 1988 |
|
HAMZA Vs. STATE OF KERALA
|
February 18, 1988 |
|
HARI JAN MOTOR SOCIETY LTD Vs. STATE OF KERALA
|
March 17, 1988 |
|
HARISANKAR Vs. FOOD INSPECTOR
|
July 8, 1988 |
|
HARRISONS MALAYALAM LTD Vs. K S E B
|
June 24, 1988 |
|
HEALTH INSPECTOR TELLICHERRY MUNICIPALITY Vs. K JAYARAJAN
|
December 1, 1988 |
|
HYMAVATHY Vs. ADDL SECRETARY
|
July 6, 1988 |
|
IDUKKI DISTRICT ESTATE WORKERS UNION Vs. LABOUR COURT
|
January 20, 1988 |
|
IDUKKI DT ESTATE WORKERS UNION Vs. LABOUR COURT
|
June 20, 1988 |
|
IMBICHAMINABI Vs. IMBICHAYISSABI
|
July 26, 1988 |
|
IMBICHIMOIDEENKUTTY Vs. PATHUMUNNI UMMA
|
February 2, 1988 |
|
INDIAN OVERSEAS BANK Vs. MAMBAKKARAN BALAKRISHNAN
|
November 9, 1988 |
|
INDIAN RARE EARTHS LTD. Vs. M. SADASIVA PANICKER
|
March 23, 1988 |
|
IPE Vs. PRAMATHAN NAMBOODIRIPAD
|
June 13, 1988 |
|
ITTEYRA Vs. MOIDU
|
September 9, 1988 |
|
IYATTERI SHANMUGHAN Vs. PATHIYOTTIL RADHA
|
October 25, 1988 |
|
IYPE JOSEPH Vs. ASST COLLECTOR
|
June 30, 1988 |
|
JACOB Vs. SALEEM
|
October 25, 1988 |
|
JACOB Vs. THASILDAR
|
October 27, 1988 |
|
JACOB Vs. ZACHARIA
|
October 7, 1988 |
|
JACOB Vs. ACHUKUTTY ABRAHAM
|
July 28, 1988 |
|
JACOB C V Vs. STATE OF KERALA
|
May 25, 1988 |
|
JACOB THOMAS Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
February 23, 1988 |
|
JANAKI AMMA Vs. GOVT OF KERALA
|
December 1, 1988 |
|
JANU Vs. YESODA
|
July 29, 1988 |
|
JAVERILAL KALYANJI Vs. SHETH BROTHERS
|
December 19, 1988 |
|
JAYARAJAN Vs. STATE OF KERALA
|
August 30, 1988 |
|
JOHN Vs. KALLIYANI
|
October 18, 1988 |
|
JOHNEY Vs. S I OF POLICE
|
March 24, 1988 |
|
JOHNSON Vs. STATE OF KERALA
|
November 4, 1988 |
|
JOSE Vs. ALICE
|
October 28, 1988 |
|
JOSE Vs. STATE OF KERALA
|
March 4, 1988 |
|
JOSE Vs. ALICE & ANOTHER
|
October 27, 1988 |
|
JOSEPH Vs. STATE OF KERALA
|
February 26, 1988 |
|
JOSEPH Vs. KORA JOSEPH
|
January 3, 1988 |
|
JOSEPH Vs. MARY
|
June 17, 1988 |
|
JOSEPH Vs. EXCISE COMMISSIONER
|
November 1, 1988 |
|
JOSEPH Vs. MATHRUBOOMI PRINTING AND P CO LTD
|
October 14, 1988 |
|
JOSEPH Vs. JACOB
|
July 21, 1988 |
|
JOSEPH DOMINIC Vs. COMMISSIONER OF EXCISE
|
January 2, 1988 |
|
JOSEPH JOHN Vs. TALUK LAND BOARD
|
January 29, 1988 |
|
JOSEPH JOY Vs. STATE OF KERALA
|
October 24, 1988 |
|
JOSEPH LINUS Vs. SUSY MATHEW
|
January 28, 1988 |
|
JOSEPH MICHAEL LIMITED Vs. STATE OF KERALA
|
July 21, 1988 |
|
JOSEPH THOMAS Vs. FR. JOSEPH NETTUNILAM
|
March 21, 1988 |
|
JOY Vs. STATE OF KERALA
|
April 8, 1988 |
|
JYOTHI NAYAR Vs. PUBLIC SERVICE COMMISSION
|
January 4, 1988 |
|
K ABDUL RAHIMAN Vs. DIVISIONAL FOREST OFFICER
|
July 15, 1988 |
|
K ABDUL RASHEED Vs. STATE
|
January 7, 1988 |
|
K BHASKARAN Vs. R JANARDHANAN PILLAI
|
September 30, 1988 |
|
K G SREENIVASAN NAIR Vs. PRIYASENAN
|
November 9, 1988 |
|
K M K NAIR Vs. RADHAKUMARI
|
February 2, 1988 |
|
K M MATHEW Vs. NALINI
|
July 21, 1988 |
|
K P SOBHANA Vs. CATHOLIC SYRIAN BANK LTD
|
November 18, 1988 |
|
K P SUKUMARAN Vs. UNION OF INDIA UOI
|
July 1, 1988 |
|
K P ULAHANNAN Vs. WANDOOR JUPITER CHITS P LTD
|
September 6, 1988 |
|
K R VISALAKSHI Vs. POOKODAN HAMZA
|
March 29, 1988 |
|
K S ABOO BACKER Vs. STATE
|
January 20, 1988 |
|
K S ABRAHAM Vs. CHANDY ROSAMMA
|
September 27, 1988 |
|
K SURENDRANATHAN Vs. KERALA FINANCIAL CORPN
|
May 26, 1988 |
|
K T V KRISHNAN Vs. P T GOVINDAN
|
March 17, 1988 |
|
K VISWANATHAN NAIR Vs. DRUGS INSPECTOR ALLEPPEY
|
September 1, 1988 |
|
K. CHELLAPPAN PILLAI Vs. CANARA BANK
|
September 1, 1988 |
|
K. H. KRISHNA IYER Vs. PARVATHY AMMAL
|
July 19, 1988 |
|
K. M. ABDULRAHIMAN Vs. AYYAPPALI MUHAMED HAJI
|
October 27, 1988 |
|
K. MOIDNNNI Vs. B. SASIKUMAR
|
January 4, 1988 |
|
K. VISWANATHAN NAIR Vs. THE DRUGS INSPECTOR ATTEPPEY & ANOTHER
|
February 1, 1988 |
|
K.K. ANIRUDHAN Vs. T. PRASANNA KUMARI
|
November 24, 1988 |
|
KADERKUTTY Vs. STATE OF KERALA
|
December 21, 1988 |
|
KAKKACHERRA Vs. CHIYYAYI
|
October 11, 1988 |
|
KALIDAS Vs. STATE OF KERALA
|
July 15, 1988 |
|
KALLUVALAPPIL Vs. VEERANKUTTY
|
March 24, 1988 |
|
KAMALA Vs. PAKEERAN
|
September 28, 1988 |
|
KAMALAKSHI AMMA Vs. VIJAYAN
|
August 18, 1988 |
|
KANAKAPALAM ESTATE Vs. STATE OF KERALA
|
January 9, 1988 |
|
KANNAN Vs. STATE OF KERALA
|
September 15, 1988 |
|
KANNAPPAN Vs. RTO ERNAKULAM
|
April 8, 1988 |
|
KARMALI Vs. JOSEPH
|
September 30, 1988 |
|
KARUNAKARAN Vs. KRISHNAN
|
October 10, 1988 |
|
KARUNAKARAN Vs. SALES TAX OFFICER
|
December 7, 1988 |
|
KARUNAKARAN Vs. SREENIVASAN
|
March 7, 1988 |
|
KARUNAKARAN NAIR Vs. KARODE PANCHAYAT
|
March 30, 1988 |
|
KARUNAKARAN NAIR Vs. DHANALAKSHMI BANK LTD
|
June 23, 1988 |
|
KARUTHA PANICKER RAGHAVA PANICKER Vs. AMMUKKUTTY AMMA CHANDRIKA BAI
|
August 10, 1988 |
|
KARUVELIL ANNA Vs. SPECIAL TAHSILDAR L A K A S
|
October 6, 1988 |
|
KASSIM RAWTHER Vs. MYTHEEN BEEVI
|
October 7, 1988 |
|
KATHAYEE COTTON MILLS LTD Vs. DISTRICT LABOUR OFFICER
|
April 5, 1988 |
|
KATHIYAMMAKUTTY UMMA Vs. THALAKKADATH KATTIL KARAPPAN
|
February 15, 1988 |
|
KATHIYAMMAKUTTY UMMA Vs. KARAPPAN
|
January 15, 1988 |
|
KAYAMKULAM MUNICIPALITY Vs. STATE OF KERALA
|
November 11, 1988 |
|
KELANKUTTY Vs. NAYADI
|
November 21, 1988 |
|
KERALA HOTEL AND R ASSOCIATION Vs. STATE OF KERALA
|
July 29, 1988 |
|
KERALA RUBBER AND RECLAIMS LTD Vs. SUNNY
|
October 25, 1988 |
|
KERALA STATE ELECTRICITY BOARD Vs. P A THAMPI RAWTHER
|
October 31, 1988 |
|
KERALA STATE ELECTRICITY BOARD Vs. G. P. STEPHEN & CO
|
July 8, 1988 |
|
KERALA STATE HOUSING BOARD Vs. KAGHUNADHA
|
July 21, 1988 |
|
KERALA TRADING CORPORATION Vs. STATE OF KERALA
|
November 25, 1988 |
|
KERALA TRANSPORT COMPANY Vs. SANKAR
|
July 12, 1988 |
|
KERALA UNEMPLOYMENT SOLUTION COMMITTEE Vs. PSC
|
March 9, 1988 |
|
KERALA VYAPARI V Y WING Vs. STATE OF KERALA
|
June 27, 1988 |
|
KERALESWARAM W COMMITTEE Vs. SADASIVA BHAT
|
February 23, 1988 |
|
KESAVAN NAIR Vs. NARAYANAN NAIR
|
October 27, 1988 |
|
KIL KOTAGIRI TEA AND COFFEE ESTATES CO. LTD. Vs. INCOME TAX APPELLATE TRIBUNAL AND OTHERS.
|
March 26, 1988 |
|
KIL KOTAGIRI TEA AND COFFEE ESTATES COMPANY LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
|
July 26, 1988 |
|
KIRAN OVERSEAS Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
December 5, 1988 |
|
KOCHARA PANICKER Vs. SEKHARA PANICKER
|
August 5, 1988 |
|
KOCHUNNY Vs. STATE OF KERALA
|
August 5, 1988 |
|
KODAMTHURUTH PANCHAYAT Vs. VASU PILLAI
|
August 5, 1988 |
|
KOTTAN THAZHATHU VEETTIL KRISHNAN Vs. PALARI THAIVALAPPIL GOVINDAN AND ORS.
|
March 17, 1988 |
|
KRISHNA KURUP Vs. STATE OF KERALA
|
July 29, 1988 |
|
KRISHNA PILLAI Vs. STATE OF KERALA
|
October 28, 1988 |
|
KRISHNA PILLAI Vs. STATE OF KERALA
|
January 14, 1988 |
|
KRISHNA PILLAI Vs. STATE OF KERALA
|
October 22, 1988 |
|
KRISHNAKUTTY Vs. STATE OF KERALA
|
January 27, 1988 |
|
KRISHNAN Vs. SANKARAN NAMBOODIRI
|
February 1, 1988 |
|
KRISHNAN Vs. RATNAM
|
January 7, 1988 |
|
KRISHNAN Vs. FOOD INSPECTOR
|
June 8, 1988 |
|
KRISHNAN Vs. SANKARAN NAMBOODIRI
|
February 15, 1988 |
|
KRISHNAN ASSARI Vs. PARAMESWARAN PILLAI
|
November 15, 1988 |
|
KRISHNAN CHELLAPPAN Vs. KUTTY KUNJAMMA
|
August 19, 1988 |
|
KRISHNAN NAIR Vs. CHERIANKUNJU
|
June 2, 1988 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
January 5, 1988 |
|
KRISHNAN RAMAN Vs. SOMAN
|
April 6, 1988 |
|
KRISHNANKUTTY Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT
|
June 2, 1988 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
June 30, 1988 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
December 24, 1988 |
|
KRISHNANKUTTY NAIR Vs. SUBRAMANIAN
|
March 11, 1988 |
|
KSEB Vs. STEPHEN AND CO.
|
August 8, 1988 |
|
KUNCHUKUTTY MOOTHAN Vs. KRISHNA MOOTHAN
|
January 28, 1988 |
|
KUNHABDULLA Vs. KUNHAMMED
|
January 19, 1988 |
|
KUNHAMBU Vs. ABDULLA
|
November 23, 1988 |
|
KUNHATHI AMMAS CHILDREN KAKKACHEERA K. AND ORS. Vs. KAKKACHEERA CHIYYAYI AND ORS.
|
October 11, 1988 |
|
KUNHEEDU Vs. MARAKKAR
|
December 14, 1988 |
|
KUNHIMOIDEENKUTTY Vs. STATE OF KERALA
|
June 20, 1988 |
|
KUNHIRAMAN Vs. STATE OF KERALA
|
July 18, 1988 |
|
KUNJAN SASIDHARAN Vs. ALLI RADHA
|
July 1, 1988 |
|
KUNJAN SASIDHARAN Vs. ALLI RADHA
|
September 1, 1988 |
|
KUNJU Vs. STATE OF KERALA
|
September 16, 1988 |
|
KUNJU AND ORS. Vs. STATE OF KERALA AND ANR.
|
August 11, 1988 |
|
KUNJUKRISHNAN NAIR Vs. STATE OF KERALA
|
November 18, 1988 |
|
KURIAKOSE Vs. JOSEPH
|
June 23, 1988 |
|
KURIAN Vs. STATE OF KERALA
|
October 13, 1988 |
|
KURUVILLA THOMAS Vs. STATE BANK OF TRAVANCORE
|
March 17, 1988 |
|
KURUVILLA THOMAS MALIAKE KANJIRAPPALLY Vs. STATE BANK OF TRAVANCORE
|
January 8, 1988 |
|
KUTTAPPA Vs. STATE OF KERALA
|
June 16, 1988 |
|
KUTTAPPAN Vs. STATE OF KERALA
|
March 9, 1988 |
|
LAILA KARUNAKARAN Vs. STATE OF KERALA
|
April 26, 1988 |
|
LAKSHMI AMMA Vs. UMAYAMMA
|
June 2, 1988 |
|
LALITHA Vs. SARANGADHARAN
|
June 27, 1988 |
|
LALITHA THANKACHI Vs. DAMODARAN THAMPY
|
September 7, 1988 |
|
LALITHAMBA BAI Vs. M/S. HARRISONS MALAYALAM LTD
|
January 7, 1988 |
|
LAXMI Vs. SANKAPPA AIWA
|
June 21, 1988 |
|
LEELAVATHY AMMA Vs. TALUK LAND BOARD
|
October 31, 1988 |
|
LEENA MATHEW Vs. KERALA SHIPPING CORPORATION
|
January 2, 1988 |
|
LEO CONSTRUCTION CONTRACTORS Vs. GOVT OF KERALA
|
November 11, 1988 |
|
LORD KRISHNA BANK LIMITED Vs. INCOME TAX OFFICER
|
December 21, 1988 |
|
M D SEMINARI Vs. M P KARTHIYANI
|
October 11, 1988 |
|
M K HARSBAN Vs. STATE OF KERALA
|
November 28, 1988 |
|
M K JAMES Vs. GEORGE JOSEPH
|
July 26, 1988 |
|
M K MARATTUKULAM Vs. HEMCHAND
|
June 30, 1988 |
|
M P KADUNGON Vs. E K KADUNGON
|
September 20, 1988 |
|
M RAMA WARRIER Vs. COIR BOARD
|
November 10, 1988 |
|
M S ABBOBACKER Vs. HMT LTD
|
March 1, 1988 |
|
M. SUJATHA Vs. KERALA STATE ROAD TRANSPORT
|
August 11, 1988 |
|
M.K. GOVINDA PILLAI Vs. SECRETARY, CENTRAL BOARD OF EX.
|
April 4, 1988 |
|
MADAN GOPAL Vs. RUGMINI
|
March 17, 1988 |
|
MADAN GOPAL Vs. STATE OF KERALA
|
November 17, 1988 |
|
MADHAVAN Vs. DISTRICT JUDGE
|
January 4, 1988 |
|
MADHAVAN PILLAI Vs. VASU PILLAI
|
December 1, 1988 |
|
MADHAVI Vs. THILAKAN
|
October 5, 1988 |
|
MADHAVI AMMA Vs. AYAMAD
|
September 14, 1988 |
|
MADHAVI AMMA Vs. SAILAJA
|
December 7, 1988 |
|
MADHAVI AMMA Vs. KALLIANI AMMA
|
November 3, 1988 |
|
MAHADEVAN Vs. RESERVE BANK OF INDIA
|
February 26, 1988 |
|
MAJEED Vs. STATE OF KERALA
|
February 12, 1988 |
|
MAKKARKUNJU Vs. R T O ERNAKULAM
|
June 24, 1988 |
|
MALABAR MARKET COMMITTEE Vs. NIRMALA
|
July 26, 1988 |
|
MALABAR SPINNING AND WEAVING MILL Vs. NARAYANAN NAIR
|
October 27, 1988 |
|
MALANADU SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
August 18, 1988 |
|
MALATHY AMMA Vs. TALUK LAND BOARD
|
February 9, 1988 |
|
MALAYALAM PLANTATIONS (INDIA) LTD. Vs. COMMISSIONER OF INCOME TAX.
|
March 27, 1988 |
|
MALAYALAM PLANTATIONS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1988 |
|
MALLIKA Vs. SAMUEL GEORGE
|
May 23, 1988 |
|
MAMMAN MATHEW Vs. INSTRUMENTATION LTD
|
August 12, 1988 |
|
MANAGER A U P SCHOOL Vs. STATE OF KERALA
|
February 3, 1988 |
|
MANAGER LOYOLA COLLEGE Vs. UNIVERSITY OF KERALA
|
January 3, 1988 |
|
MANAGER LOYOLA COLLEGE Vs. UNIVERSITY OF KERALA
|
December 16, 1988 |
|
MANAGER, MARTHOMA COLLEGE Vs. SYNDICATE, UNIVERSITY OF CALICUT
|
June 27, 1988 |
|
MANGATTIL SIDDIQUE Vs. K M ABDUL LATHEEF
|
August 11, 1988 |
|
MANIYAN Vs. JYOTHIS
|
December 14, 1988 |
|
MANIYATH VARKEY Vs. MANAGING DIRECTOR K S R T C
|
May 13, 1988 |
|
MARIKAR MOTORS LTD Vs. M I RAYIKUMAR
|
November 4, 1988 |
|
MARIYUMMA Vs. BEEPATHUMMA
|
July 8, 1988 |
|
MARY GEORGE Vs. ZACHARIA KURIAKOSE
|
January 18, 1988 |
|
MATHAI MATHEW Vs. THAMPI
|
December 6, 1988 |
|
MATHEW Vs. STATE OF KERALA
|
December 16, 1988 |
|
MATHEW Vs. KERALA FINANCIAL CORPORATION
|
August 30, 1988 |
|
MATHEW KOSHY Vs. ORIENTAL INSURANCE CO LTD
|
July 15, 1988 |
|
MATHEW M C Vs. EDATHWA PANCHAYAT
|
June 23, 1988 |
|
MATHU Vs. VARIED
|
March 4, 1988 |
|
METRO FREIGHT CARRIERS PVT. LTD Vs. NATIONAL INSURANCE CO.
|
July 22, 1988 |
|
MOHAMMED Vs. STATE OF KERALA
|
August 18, 1988 |
|
MOHAMMED Vs. TALUK LAND BOARD
|
November 28, 1988 |
|
MOHAMMED HANEEFA Vs. STATE OF KERALA
|
November 2, 1988 |
|
MOHAMMED KUTTY Vs. STATE OF KERALA
|
May 25, 1988 |
|
MOHAMMED LEBBA Vs. PATHUMMAL BEEVI
|
December 22, 1988 |
|
MOHAN JOSE Vs. STATE OF KERALA
|
September 12, 1988 |
|
MOHANAN Vs. STATE OF KERALA
|
December 13, 1988 |
|
MOIDEEN HAJI Vs. ANDI
|
March 17, 1988 |
|
MONARCH INVESTMENTS ST THOMAS ROAD TRICHUR Vs. STATE OF KERALA
|
November 17, 1988 |
|
MOOSA Vs. SPECIAL TAHSILDAR
|
December 8, 1988 |
|
MOOSA KOYA AND CO K V Vs. INCOME TAX OFFICER
|
August 30, 1988 |
|
MUHAMMED Vs. KOYAMMU HAJI
|
November 30, 1988 |
|
MUHAMMED KUNHI Vs. FOOD INSPECTOR
|
February 18, 1988 |
|
MUHAMMED KUNHI V V Vs. VENUGOPALAN K NAMBIAR
|
October 12, 1988 |
|
MUHAMMEDUNNI Vs. STATE OF KERALA
|
July 29, 1988 |
|
MUMTHAS BEEGAM Vs. MAITHEEN SAHIB
|
March 10, 1988 |
|
MUNICIPAL COMMISSIONER Vs. DAVID J BHANU
|
January 2, 1988 |
|
MURALEEDHARAN NAIR Vs. KSRTC
|
May 31, 1988 |
|
MUSTHAFFA Vs. BOMBAY RURAL TRADING CORP LTD
|
October 31, 1988 |
|
N DIVAKARAN Vs. TALUK SUPPLY OFFICER
|
February 2, 1988 |
|
NABEESSUMMA Vs. AMINA
|
November 15, 1988 |
|
NALINI Vs. RADHAKRISHNAN
|
April 8, 1988 |
|
NARAMGANAM SERVICE CO OP SOC Vs. RADHAKRISHAN NAIR
|
September 28, 1988 |
|
NARAYANA IYER Vs. VELLA
|
January 28, 1988 |
|
NARAYANAN NAIR Vs. JOHN KURIEN
|
March 18, 1988 |
|
NARAYANAN NAIR Vs. STATE OF KERALA
|
August 18, 1988 |
|
NARAYANAN NAIR Vs. MARIAMMA KURIAN
|
August 10, 1988 |
|
NARAYANAN THAMPI Vs. DISTRICT COLLECTOR
|
June 23, 1988 |
|
NARAYANAN THANKAPPAN Vs. STATE OF KERALA
|
February 29, 1988 |
|
NARAYANI Vs. DAMU
|
October 6, 1988 |
|
NATIONAL INSURANCE CO Vs. NARAYANAN NAIR
|
March 18, 1988 |
|
NATIONAL INSURANCE CO. LTD. Vs. KATHRI AND ORS.
|
December 16, 1988 |
|
NEELANDAN Vs. K S E BOARD
|
September 22, 1988 |
|
NEW INDIA ASSURANCE CO. LTD Vs. THANKAMMA PHILIPOSE
|
August 18, 1988 |
|
NEW KERALA ROADWAYS P LTD Vs. NANU
|
July 14, 1988 |
|
NIMAL Vs. ASSTT COLLECTOR
|
March 28, 1988 |
|
Nimel Vs. Assistant Collector
|
March 28, 1988 |
|
NIRMALANANDAN Vs. DIVAKARAN
|
December 14, 1988 |
|
NOORJAHAN Vs. STATE OF KERALA
|
July 28, 1988 |
|
OMAGA TYRE RE TRADING CO Vs. SALES TAX OFFICER
|
July 5, 1988 |
|
ORIENT ROAD LINES Vs. M B MOHAMMAD HASSAN SAHIB AND CO
|
June 7, 1988 |
|
ORIENTAL FIRE AND GENERAL Vs. C.S. GOPINATHAN
|
December 8, 1988 |
|
OUSEPH ALY Vs. WELFARE FUND INSPECTOR
|
October 6, 1988 |
|
P C KHADER Vs. P K KHADER
|
January 6, 1988 |
|
P J JOHNSON AND SONS Vs. ASTROFIEL ARMADORN S A OF PANAMA
|
October 28, 1988 |
|
P K K NAIR Vs. STATE
|
November 18, 1988 |
|
P KARUNAKARAN Vs. CHIEF COMMERCIAL SUPERINTENDENT SOUTHERN
|
February 11, 1988 |
|
P KRISHNA PILLAI Vs. STATE OF KERALA
|
December 16, 1988 |
|
P MUTHUKOYA Vs. M MUTHUKOYA
|
April 7, 1988 |
|
P S N MOTORS Vs. STATE OF KERALA
|
November 15, 1988 |
|
P V CHANDRAN Vs. L V KRISHNAMOORTHY
|
September 27, 1988 |
|
P. JWALINI DEVI ADDWA Vs. K. PATHUMMA
|
May 31, 1988 |
|
P. KUNHALAN KUTTY Vs. R.T.A, MALAPPURAM
|
July 27, 1988 |
|
P. S. B. RAJ Vs. DIST. MANAGER
|
December 9, 1988 |
|
P.K. JOHN Vs. KALLIYANI
|
October 13, 1988 |
|
P.V. CHANDRAN Vs. MALABAR AND PIONEER HOSIERY P. LTD.
|
April 8, 1988 |
|
PADINHARA KOTTAYIL RAMLA BEEVI Vs. N. KRISTUDAS
|
August 10, 1988 |
|
PADINJAREKARA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1988 |
|
PADMANABHA MENON Vs. KARUNAKARAN NAIR
|
July 20, 1988 |
|
PADMANABHA PILLAI Vs. BHASKARAN
|
January 14, 1988 |
|
PADMANABHAN Vs. THOMAS
|
November 25, 1988 |
|
PAILAPPAN Vs. SEBASTIAN
|
February 15, 1988 |
|
PALAKUNNATH JACOB MATHEW Vs. CORPORATION OF COCHIN
|
March 11, 1988 |
|
PANGU Vs. KUNHIMUHAMMED
|
September 23, 1988 |
|
PANKAJASHA MENON Vs. UNION BANK OF INDIA
|
June 29, 1988 |
|
PAPPU Vs. RAJA TILE AND MATCH WORKS
|
February 25, 1988 |
|
PARAMESWARAN Vs. STATE OF KERALA
|
November 15, 1988 |
|
PAREETHKUTTY Vs. R D O ALLEPPEY
|
June 20, 1988 |
|
PARMESWARAN PILLAI Vs. SPECIAL SALE OFFICER
|
March 16, 1988 |
|
PARUKUTTY AMMA Vs. THANKAMMA AMMA
|
March 29, 1988 |
|
PARVATHY Vs. IPE
|
January 7, 1988 |
|
PARVATHY BHAGINI Vs. KESAVAN VELUKUTTY
|
March 29, 1988 |
|
PATHOOTTY UMMA Vs. JANU
|
January 28, 1988 |
|
PATHROSE Vs. AMMINI JOHN
|
September 30, 1988 |
|
PATHUMMA Vs. VEERASHA
|
April 5, 1988 |
|
PAUL Vs. THOMAS
|
October 28, 1988 |
|
PHILIP Vs. EASO SAMUEL
|
November 3, 1988 |
|
PIERCE LESLIE INDIA LTD Vs. SPECIAL TAHSILDAR
|
January 4, 1988 |
|
PODIYAMMA Vs. SUBAN BEAKY
|
October 14, 1988 |
|
POIKATHUSSERI KSHEROLOPADAKA SAHAKARNA SANGHAM Vs. DY LABOUR COMMISSIONER
|
February 10, 1988 |
|
POISON DISTILLERY Vs. STATE OF KERALA
|
December 15, 1988 |
|
POLYPLAST INDUSTRIES Vs. SUKUMARAN PILLAI
|
July 19, 1988 |
|
POULOSE Vs. STATE OF KERALA
|
October 17, 1988 |
|
POULOSE Vs. CATHOLIC SYRIAN BANK LTD
|
August 18, 1988 |
|
PR FRANCIS FERNANDEZ Vs. D E O ERNAKULAM
|
July 22, 1988 |
|
PRABHAVATHI AND ORS. Vs. OMANAKUTTY AMMA AND ORS.
|
November 25, 1988 |
|
PRASANTH Vs. STATE OF KERALA
|
October 27, 1988 |
|
PRESIDENT T S CO OP BANK LTD Vs. JOINT REGISTRAR CO OP SOCYS
|
August 18, 1988 |
|
PUNALUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
April 4, 1988 |
|
PUNALUR PAPER MILLS LTD. Vs. ASSISTANT COLLECTOR OF C. EX.
|
March 4, 1988 |
|
PURUSHOTHAMAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
|
April 6, 1988 |
|
PUSHPAM Vs. MANAGER, BENAMI ESTATE
|
March 18, 1988 |
|
PUSHPAN Vs. MANAGER, BOUANU ESTATE
|
March 25, 1988 |
|
PUSPHAM Vs. BONAMER ESTATE
|
April 4, 1988 |
|
R BALAKRISHNA PILLAI Vs. STATE
|
November 16, 1988 |
|
R SARASWATHY Vs. P BHAVATHY AMMAL
|
September 6, 1988 |
|
R VIJAYAN Vs. DEPUTY DIRECTOR OF EDUCATION ALLEPPEY
|
August 12, 1988 |
|
R. RETNAKARAN Vs. VENGANOOR PANCHAYAT
|
September 7, 1988 |
|
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
|
March 17, 1988 |
|
RADHAKUMARI Vs. K M K NAIR
|
February 2, 1988 |
|
RAGAM PLASTICS Vs. SALES TAX OFFICER
|
February 1, 1988 |
|
RAGHAVA KURUP Vs. JOINT REGISTRAR
|
August 5, 1988 |
|
RAGHAVAN NAIR Vs. STATE OF KERALA
|
March 4, 1988 |
|
RAGHAVAN NAIR Vs. DEPUTY DIRECTOR ENFORCEMENT DIRECTORATE
|
February 29, 1988 |
|
RAJAKUMARI Vs. STATE OF KERALA
|
August 19, 1988 |
|
RAJAMANI Vs. CHATHU
|
August 2, 1988 |
|
RAJAN Vs. FOOD INSPECTOR
|
July 4, 1988 |
|
RAJANI Vs. SUBRAMONIAN
|
December 22, 1988 |
|
RAMACHANDRAN Vs. FOOD CORPORATION OF INDIA
|
November 17, 1988 |
|
RAMACHANDRAN Vs. CARDAMAM MARKETING CO
|
September 20, 1988 |
|
RAMACHANDRAN N Vs. COMMISSIONER OF WEALTH TAX
|
February 18, 1988 |
|
RAMADAS MOVIES HOUSE Vs. TRICHUR MUNICIPAL COUNCIL
|
July 28, 1988 |
|
RAMAKRISHNA PILLAI Vs. STATE OF KERALA
|
June 27, 1988 |
|
RAMAKRISHNAN Vs. DEVASSY
|
July 26, 1988 |
|
RAMAN Vs. TALUK LAND BOARD
|
July 11, 1988 |
|
RAMAN Vs. PATHU
|
May 8, 1988 |
|
RAMAN NAMBOODIRI Vs. KUNHAYAMATH
|
November 11, 1988 |
|
RAMAN NARAYANAN Vs. SANKARAN SIVARAMAN
|
October 24, 1988 |
|
RAMAN PILLAI Vs. SUBHADRA AMMA
|
August 5, 1988 |
|
RAMENDRAN Vs. STATE OF KERALA
|
March 23, 1988 |
|
RAMKUMAR Vs. K M MATHEW
|
March 28, 1988 |
|
RASHEED Vs. STATE OF KERALA
|
January 27, 1988 |
|
RAVI Vs. S I OF POLICE
|
December 1, 1988 |
|
RAVINDRAN Vs. CANNANORE CO OP S M LTD
|
October 10, 1988 |
|
REGIONAL DIRECTOR E S I CORPN Vs. SURESH TRADING CO
|
March 11, 1988 |
|
REGIONAL DIRECTOR E S I CORPN Vs. SAKTHI TILES
|
June 10, 1988 |
|
RETNAKARAN Vs. VENGANOOR PANCHAYAT
|
September 27, 1988 |
|
REVATHI Vs. UNION OF INDIA
|
February 25, 1988 |
|
ROHINI Vs. JANAKI
|
February 15, 1988 |
|
ROSSARIO Vs. NARAYANAN
|
February 12, 1988 |
|
RUGMINI AMMA Vs. R T A PALGHAT
|
June 30, 1988 |
|
S T REDDIAR AND SONS Vs. REGIONAL DIRECTOR
|
October 11, 1988 |
|
SABU RUBBER WORKS Vs. COLLECTOR OF C. EX.
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October 24, 1988 |
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SABU ZACHARIAS Vs. STATE OF KERALA
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November 11, 1988 |
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SADASIVA SARALAI Vs. GOVERNMENT OF KERALA
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September 23, 1988 |
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SADASIVAN Vs. STATE OF KERALA
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November 16, 1988 |
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SAFARI SALES P LTD Vs. STATE OF KERALA
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August 10, 1988 |
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SAHAJANANDHAN Vs. MANAGER S N COLLEGE
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February 15, 1988 |
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SAHINA Vs. STATE OF KERALA
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September 23, 1988 |
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SALEEM Vs. DEPUTY COLLECTOR
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January 6, 1988 |
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SAMSON JAYASINGH Vs. MALAYALAM PLANTATIONS LTD
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June 15, 1988 |
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SAMUEL Vs. MATHEW
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March 8, 1988 |
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SANKARA PILLAI Vs. BALAKRISHNAN NAIR
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February 4, 1988 |
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SANKUNNI NAIR Vs. JANAKI AMMA
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December 22, 1988 |
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SANTHAKUMAI AMMA Vs. KALYANI AMMA
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July 13, 1988 |
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SANTHIGIRI ASHRAM Vs. MOIDEEN HAJI
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September 6, 1988 |
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SANTHOSH KUMAR Vs. STATE OF KERALA
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June 14, 1988 |
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SARADAMMA Vs. BOARD OF REVENUE
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August 3, 1988 |
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SARASWATHY WARASSIAR Vs. PARUKUTTY WARASSIAR
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February 26, 1988 |
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SAROJINI Vs. STATE OF KERALA
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October 12, 1988 |
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SATHYAN Vs. MANAGER INDIAN OVERSEAS BANK
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March 21, 1988 |
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SATHYAN ALIAS SATHYAVRETHAN Vs. INDIAN OVERSEAS BANK
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March 17, 1988 |
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SATHYAVRETHAN Vs. INDIAN OVERSEAS BANK
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March 21, 1988 |
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SATYANARAYANAN Vs. STATE OF KERALA
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June 30, 1988 |
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SAVITHRI Vs. SANKARAN
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February 23, 1988 |
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SEALORD HOTEL (P) LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
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February 26, 1988 |
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SECRETARY TO GOVT Vs. SEBASTIAN
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April 8, 1988 |
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SEETHARAMA Vs. ABBAS
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July 28, 1988 |
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SELVARAJ Vs. KANTHASWAMY
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September 30, 1988 |
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SHADILI Vs. UTHEMAN
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July 11, 1988 |
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SHAHUL HAMEED Vs. REGIONAL TRANSPORT OFFICER
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July 21, 1988 |
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SHAHUL HAMEED Vs. STATE OF KERALA
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October 27, 1988 |
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SHAMSUDEEN Vs. SABHIYA
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July 6, 1988 |
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SHAMSUDEEN Vs. STATE OF KERALA
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March 9, 1988 |
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SHEELA Vs. STATE OF KERALA
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October 10, 1988 |
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SHELLY Vs. K.I. KUMARAN AND ANOTHER
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November 11, 1988 |
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SIVADASAN Vs. GOVTNDANKUTTY NAIR
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November 17, 1988 |
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SIVANKUTTY Vs. S KOMALAKUMARI
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February 29, 1988 |
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SIVARAJAN Vs. PRESIDING OFFICER
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August 3, 1988 |
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SMT. C. SARADAMMA Vs. BOARD OF REVENUE & OTHERS
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March 8, 1988 |
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SOBHANA Vs. STATE OF KERALA
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November 11, 1988 |
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SOBHANA Vs. CATHOLIC SYRIAN BANK LTD.
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November 18, 1988 |
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SOCIAL S G OF ASSISI SISTERS Vs. KSEB
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April 5, 1988 |
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SOMASEKHARAN NAIR Vs. LABOUR COURT
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August 8, 1988 |
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SOMASEKHARAN PILLAI Vs. STATE OF KERALA
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August 3, 1988 |
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SOUTH MALABAR G. BANK Vs. VIJAYARAJAN
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July 21, 1988 |
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SREE S N TEMPLE Vs. TAHSILDAR
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June 16, 1988 |
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SREEDHARAN Vs. SEETHALA
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August 31, 1988 |
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SREEDHARAN ERADY Vs. SREEDHARAN
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October 6, 1988 |
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SREEKUMAR AMMA Vs. STATE OF KERALA
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August 2, 1988 |
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SREEMAD ANANTHESWAR TEMPLE Vs. VASUDEVA KINI
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September 5, 1988 |
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SRINIVASAN Vs. STATE OF KERALA
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September 22, 1988 |
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ST GEORGE I T CENTRE Vs. GEORGE K JOHN
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December 2, 1988 |
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ST. JOSEPHS CHURCH, POONKUNNAM Vs. VELU
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July 5, 1988 |
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STATE Vs. GOPAKUMAR
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February 26, 1988 |
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STATE BANK OF TRAVANCORE Vs. THAYIKUTTY AMMA
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June 23, 1988 |
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STATE BANK OF TRAVANCORE Vs. K VINAYACHANDRAN
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November 2, 1988 |
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STATE BANK OF TRAVANCORE Vs. PUNNOSE NINAN
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December 8, 1988 |
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STATE OF KERALA Vs. ALFRED WILLIAM LESLIE
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February 25, 1988 |
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STATE OF KERALA Vs. GOPALAN
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November 3, 1988 |
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STATE OF KERALA Vs. THOMAS
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November 3, 1988 |
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STATE OF KERALA Vs. UNNITHAN
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October 10, 1988 |
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STATE OF KERALA Vs. C K KUNJU
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October 13, 1988 |
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STATE OF KERALA Vs. MURALIDHARAN NAIR
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October 17, 1988 |
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STATE OF KERALA Vs. T J JOSE
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December 2, 1988 |
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STATE OF KERALA Vs. M K RAGHU
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November 17, 1988 |
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STATE OF KERALA Vs. KOMBIKHADEESA
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September 20, 1988 |
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STATE OF KERALA Vs. C ABRAHAM
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September 20, 1988 |
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STATE OF KERALA Vs. KARTHIYANI
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July 29, 1988 |
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STATE OF KERALA Vs. SUKUMARAN
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July 21, 1988 |
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STATE OF KERALA Vs. KHADEEJA BEEVI
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June 30, 1988 |
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STATE OF KERALA Vs. HAMSA
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June 15, 1988 |
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STATE OF KERALA Vs. SHANTILAL CHOK
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May 5, 1988 |
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STATE OF KERALA Vs. SOPHIA ROSE
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March 22, 1988 |
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STATE OF KERALA Vs. VARKEY MATHAI
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March 29, 1988 |
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STATE OF KERALA Vs. MC DOWELL AND CO LTD
|
February 23, 1988 |
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STATE OF KERALA Vs. POULOSE
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February 18, 1988 |
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STATE OF KERALA Vs. RAMADASAN
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January 25, 1988 |
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STATE OF KERALA Vs. NARAYANAN NAMBOODIRI
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January 1, 1988 |
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STATE OF KERALA Vs. KERALA PANCHAYAT EMPLOYEES ORGANISATION
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December 2, 1988 |
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STATE OF KERALA Vs. RAVI
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March 8, 1988 |
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STATE OF KERALA Vs. GOPALAN NAIR
|
September 8, 1988 |
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STATE OF KERALA Vs. UNNITHAN
|
October 14, 1988 |
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STELLA Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
|
June 3, 1988 |
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STELLA AND ANR. Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
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June 13, 1988 |
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SUDARSAN CHITS (1) LTD. Vs. THE OFFICIAL LIQUIDATOR
|
March 28, 1988 |
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SUDHAKARAN Vs. THANKAMMA
|
February 10, 1988 |
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SUJATHA Vs. STATE OF KERALA
|
November 7, 1988 |
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SUKU ALIAS SUKUMARAN Vs. CHELLAPPAN ARIAS KIDUMBA
|
November 11, 1988 |
|
SUKUMARAN NAIR Vs. STATE OF KERALA
|
November 11, 1988 |
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SUNDARESAN Vs. VISWANATHAN PILLAI
|
June 8, 1988 |
|
SUNNY Vs. STATE
|
August 5, 1988 |
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SUPERINTENDENT OF POLICE Vs. M K GOPINATHAN
|
December 8, 1988 |
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SURENRANATHAN Vs. KERALA FINANCIAL CORPORATION
|
May 28, 1988 |
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SURESH SHENOY Vs. COCHIN STOCK EXCHANGE LTD.
|
September 5, 1988 |
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SYNDICATE CHIT FUNDS LTD Vs. NARAYANAN NAIR
|
January 20, 1988 |
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T A C A ASSOCIATION Vs. STATE OF KERALA
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March 28, 1988 |
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T C C CO-OP SOCIETY LTD Vs. LABOUR COURT
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September 13, 1988 |
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T C KURIAKOSE Vs. REGIONAL DIRECTOR, E S I CORPORATION
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June 22, 1988 |
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T J CHANDY Vs. MARY BANEENA & ANOTHER
|
March 18, 1988 |
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T V ALEXANDER Vs. GIFT TAX OFFICER
|
December 2, 1988 |
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T.V. CHANDRAN Vs. PALGHAT EXPORT (P) LTD AND ORS.
|
March 9, 1988 |
|
THAMBAYI Vs. JANARDHANAN NAMBIAR
|
November 10, 1988 |
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THANGAL KUNJU Vs. LABOUR COURT
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January 5, 1988 |
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THARA THOMAS Vs. NARAYANAN NAIR
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November 25, 1988 |
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THE MANAGER, MARTHOMA COLLEGE Vs. THE SYNDICATE, UNIVERSITY OF CALICUT AND ANR.
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June 28, 1988 |
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THENU Vs. JOSE
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August 10, 1988 |
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THOMA THOMAS Vs. PARAMESWARAN NAIR
|
November 25, 1988 |
|
THOMMAN Vs. KURIAKO
|
February 9, 1988 |
|
THOMMEN JOSEPH Vs. MATHAI GEORGE
|
January 23, 1988 |
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TRAVANCORE RAYONS LTD Vs. REGISTRAR OF COMPANIES
|
April 5, 1988 |
|
TRAVANCORE RAYONS LTD Vs. PROVIDENT FUNDS OFFICER EMP PROVIDENT FUNDS AND
|
June 10, 1988 |
|
UDAYAN NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
|
November 4, 1988 |
|
ULAHANNAN Vs. STATE OF KERALA
|
November 15, 1988 |
|
ULAHANNAN IYPE Vs. MULANTHURUTHY HANDLOOM WEAVING CO OP SOCIETY LTD
|
July 19, 1988 |
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UNION OF INDIA Vs. SUBBAMMAL
|
June 22, 1988 |
|
UNION OF INDIA (UOI) Vs. T.V. SUBBAMMAL
|
June 17, 1988 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. VARGHESE
|
March 23, 1988 |
|
UNITED INDIA INSURANCE CO LTD Vs. ALPHONSA
|
March 23, 1988 |
|
UNITED INDIA INSURANCE CO LTD Vs. KAMMAD
|
April 7, 1988 |
|
UNITED INDIA INSURANCE CO LTD Vs. AISABI
|
July 19, 1988 |
|
UNITED INDIA INSURANCE CO LTD Vs. VASUDEVAN
|
December 21, 1988 |
|
UNITED INDIA INSURANCE CO. LTD. Vs. M.M. ALI
|
March 24, 1988 |
|
UNITED STATES LINES AGENCY Vs. STATE OF KERALA
|
January 5, 1988 |
|
UNNEENKUTTY Vs. TALUK LAND BOARD
|
January 18, 1988 |
|
UPABHOTHRU BKOPANA SAMITHI Vs. STATE OF KERALA
|
June 1, 1988 |
|
URAKAM SERVICE CO Vs. P. SUJATHA AND ANOTHER
|
June 24, 1988 |
|
UTHUPPU Vs. KUTTAN GOPALAN
|
September 1, 1988 |
|
V A ABRAHAM Vs. SUPDT OF POLICE COCHIN
|
January 14, 1988 |
|
V A DAVID Vs. KERALA STATE FINANCIAL CORPN
|
March 28, 1988 |
|
V J CHANDY Vs. VILLAGE OFFICER PATTANAKKAD
|
March 22, 1988 |
|
V M MATHEW Vs. ELISWA
|
January 28, 1988 |
|
V T THOMAS Vs. MALAYALA MANORAMA CO LTD
|
January 4, 1988 |
|
V VELAYUDHAN Vs. STATE BANK OF INDIA
|
February 17, 1988 |
|
V.A. DAVID AND ANR. Vs. KERALA STATE FINANCIAL CORPORATION AND ORS.
|
February 28, 1988 |
|
V.M. KUNHIMOHAMMED Vs. SUPERINTENDENT OF CUSTOMS
|
November 18, 1988 |
|
VARGHESE Vs. STATE OF KERALA
|
July 28, 1988 |
|
VARGHESE Vs. STATE
|
November 28, 1988 |
|
VARGHESE P D AND DAVIS E J Vs. COMMISSIONER OF INCOME TAX
|
December 12, 1988 |
|
VARKEY CHACKO Vs. KUMARAN KOCHUTTY AND OTHERS
|
February 23, 1988 |
|
VARKEY CHACKO Vs. KUMARAN KOCHUKUTTY
|
February 22, 1988 |
|
VASU Vs. HIGH COURT OF KERALA
|
November 25, 1988 |
|
VEERAPPA Vs. EVELYN SEQUEIRA
|
January 13, 1988 |
|
VELAYUDHA PILLAI Vs. KRISHNAN ASARI
|
July 22, 1988 |
|
VELAYUDHAN Vs. PADMANABHAN
|
June 15, 1988 |
|
VELAYUDHAN ASSARI Vs. MADHAVAN PILLAI
|
November 15, 1988 |
|
VELAYUDHAN RAMAKRISHNAN Vs. RAJEEV
|
August 1, 1988 |
|
VIJAYAN Vs. GENERAL MANAGER
|
June 16, 1988 |
|
VINCENT Vs. AISUMMA
|
February 10, 1988 |
|
VIP SEA FOODS Vs. COLLECTOR OF CUSTOMS
|
February 24, 1988 |
|
VISWAMBHARAN Vs. DAMODARAN NAIR
|
June 13, 1988 |
|
WEST INDIA STEEL COMPANY LTD Vs. AZEEZ
|
November 15, 1988 |
|
WYNAD COFFEE GROWERS ASSOCIATION Vs. STATE OF KERALA
|
September 29, 1988 |
|
Y. JOSEPH Vs. PARVATHY CHELLAMMA
|
June 13, 1988 |
|
YOUNUS KUNJU Vs. SPECIAL TAHSILDAR
|
August 19, 1988 |
|
YOUNUS KUNJU Vs. STATE OF KERALA
|
July 21, 1988 |
|
YOUNUS KUNJU Vs. STATE OF KERALA
|
April 4, 1988 |
|
YUNUSKUNJU Vs. DIRECTOR
|
May 13, 1988 |
|
ZOHARA A SAIT Vs. INDIAN AIRLINES CORPN
|
November 1, 1988 |