REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A AND E INSPECTOR ASSTT REGISTRARS OFFICE UDUMBANCHOLA Vs. ANTONY VARGHESE	July 3, 1987
A CHELLAMMAL Vs. MUNICIPAL COMMISSIONER CHANGANACHERRY	October 8, 1987
A G ABRAHAM Vs. STATE OF KERALA	August 19, 1987
A K NANU Vs. STATE OF KERALA	November 2, 1987
A K P HARIDAS Vs. V A MADHAVI AMMA	July 30, 1987
A PRABHAKARAN NAIR Vs. K P NEELAKANTAN PILLAI	June 25, 1987
A VENKAPPA BHATTA Vs. GANGAMMA	May 26, 1987
A. MOIDEENKUNHI HAJI Vs. STATE OF KERALA & OTHERS	May 25, 1987
ABBAS Vs. TALUK LAND BOARD	August 4, 1987
ABDUL AM Vs. STATE	November 13, 1987
ABDUL KHADER Vs. ABDULRAHIMAN MASTER	November 3, 1987
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTAPANAM Vs. COMMISSIONER OF INCOME TAX	April 6, 1987
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAPANAM Vs. COMMISSIONER OF INCOME TAX	June 12, 1987
ABDULLA Vs. NOORJAHAN	March 17, 1987
ABDURAHIMA Vs. KHADEEJA	March 30, 1987
ABOOBACKER Vs. STATE	February 16, 1987
ABRAHAM VARGHESE Vs. STATE OF KERALA	October 29, 1987
ACHAMMA KURIAKOSE Vs. STATE OF KERALA	October 7, 1987
ACHANKUNJU Vs. STATE OF KERALA	February 9, 1987
ACHUTHAN Vs. SUMITRA	February 23, 1987
ACHUTHAN K K Vs. COMMISSIONER OF GIFT TAX	July 10, 1987
AHAMMED PILLAY Vs. DANIEL	January 7, 1987
AJITH Vs. EXECUTIVE ENGINEER K S E B	January 16, 1987
ALEKUTTY Vs. AMINA	June 19, 1987
ALIKUNJU P M A NAZEER CASHEW INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	February 16, 1987
ALYARUKUNJU Vs. GOVT OF KERALA	August 19, 1987
AMBIKA PROVISION STORES Vs. STATE OF KERALA	June 30, 1987
AMMINI Vs. KUTTAPPAN	November 12, 1987
AMMINI AMMA Vs. VAIKOM MUNICIPALITY	December 16, 1987
AMMINI KUTTY Vs. GEORGE ABRAHAM	March 9, 1987
ANANTHAKRISHNAN Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD	December 10, 1987
ANDHRA STEEL CORPORATION Vs. STATE OF KERALA	June 23, 1987
ANJALI HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	June 12, 1987
ANTHONY Vs. ANTHON	March 30, 1987
ANTHONY KUTTY Vs. E S I CORPORATION	April 18, 1987
ANTHONYKUTTY Vs. E S I CORPORATION	April 8, 1987
ANTONITTO Vs. TAX RECOVERY OFFICER	September 23, 1987
ANTONITTO Vs. TAX RECOVERY OFFICER	October 20, 1987
ANTONY Vs. STATE OF KERALA	May 28, 1987
ANTONY CHERIAN Vs. PURUSHOTHAMAN PILLAI	June 30, 1987
APPU Vs. STATE OF KERALA	December 7, 1987
APPUKUTTAN Vs. RENT CONTROLLER	October 27, 1987
ARJUNAKUTTAN Vs. MOM DEVARAJAN	October 8, 1987
ASHOK MATHEW ZACHARIA AND K.T. BENNY Vs. MAJESTIC KURIES AND LOANS (P.) LTD.	August 18, 1987
ASSAINAR Vs. SUB REGISTRAR PONNANI	June 5, 1987
ASSAN KOYA K AND SONS Vs. COMMISSIONER OF INCOME TAX	November 27, 1987
ASSISTANT ENGINEER ELECTRICAL SECTION BEACH Vs. KUNHIPATHUMMABI	February 1, 1987
ASST COLLECTOR OF CENTRAL EXCISE Vs. VASANTHAKUMAR	November 26, 1987
ASWATHIAMMA Vs. TALUK LAND BOARD	November 21, 1987
AYISHA BEEVI Vs. KALIDASAN	February 6, 1987
AYURVEDIC OUSHADA NIRMANA VYAVASAYA CO OP LTD Vs. ABRAHAM	March 17, 1987
AYYAPAN Vs. VASANTHA	January 23, 1987
AYYAPPAN Vs. STATE	May 27, 1987
AYYAPPAN Vs. NARAYANAN NAMBOODIRI	December 16, 1987
B GEETHA RANI Vs. C O E UNIVERSITY OF CALICUT	October 29, 1987
B K JOY Vs. TOM JOSE	February 24, 1987
B MOHAMMED Vs. STATE OF KERALA	July 24, 1987
BALACHANDRAN Vs. SALES TAX OFFICER	May 25, 1987
BALAKRISHNA PANICKER Vs. VAN	March 2, 1987
BALAKRISHNAN Vs. BHASKARAN	October 14, 1987
BALAKRISHNAN NAIR Vs. RADHA AMMA	January 12, 1987
BALAN Vs. MANOHARAN MASTER	October 20, 1987
BALAN NAIR Vs. STATE	April 3, 1987
BALARAM Vs. ARAVINDAKSHAN	September 25, 1987
BANGALATH MOHAMMAD Vs. DIRECTOR OF PANCHAYATS	December 2, 1987
BANK OF INDIA Vs. JAMES FERNANDEZ	July 20, 1987
BEENA PHILIPOSE Vs. STATE	September 3, 1987
BHARATHI LAKSHMI Vs. SANKU KRISHNAN	October 12, 1987
BHASKAR TRADERS Vs. MINIKKIPACHA KUNHIRAMAN	July 22, 1987
BHASKARAN Vs. GEORGE JOSEPH	November 10, 1987
BHASKARAN Vs. GEORGE JOSEPH	November 13, 1987
BHASKARAN Vs. AISABI	May 28, 1987
BHUJANGASWAMY Vs. SUBRAMONIAM	February 4, 1987
BLUE BAY FISHERIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 2, 1987
C GOVINDARAJ Vs. STATE OF KERALA	November 24, 1987
C J JOSEPH Vs. STATE OF KERALA	February 18, 1987
C MOHAMMED Vs. ANANTHACHARI	November 18, 1987
C N SANKARAN NAMBUDURIPAD Vs. VIJAYAN	October 14, 1987
C. BALAKRISHNAN Vs. M. BHASKARAN	October 4, 1987
C.K. JOSE Vs. KERALA STATE ELECTRICITY BOARD	May 25, 1987
C.N.M. AVISHA BEEVI Vs. EDATHIL PARAMBIL KALIDASAN	February 6, 1987
C.S. NAIR Vs. TRAVANCORE DEVASWOM BOARD	July 23, 1987
CARBORUNDUM UNIVERSAL LTD Vs. GOVERNMENT OF KERALA	March 20, 1987
CATALYSTS AND CHEMICALS INDIA WEST ASIA LIMITED Vs. COMMISSIONER OF INCOME TAX	February 27, 1987
CATHOLIC SYRIAN BANK LTD Vs. N V VARKEY	February 18, 1987
CENTRAL GOVERNMENT Vs. ABDUL MOHAMMED	July 8, 1987
CHACKO Vs. JOSEPH	April 9, 1987
CHACKO VARGHESE Vs. KARTHIYANI	April 2, 1987
CHACKO VARGHESE Vs. KARTHIYANI & OTHERS	April 22, 1987
CHANDRA MOHAN Vs. STATE OF KERALA	November 20, 1987
CHATHUKUTTY Vs. S I OF POLICE	November 11, 1987
CHELLAPPAN Vs. STATE OF KERALA	February 25, 1987
CHEMOSYN P LTD Vs. KERALA MEDICAL AND SALES REPRESENTATIVES	September 3, 1987
CHERUKUTTY Vs. SUBRAMA SASTRIGAL	September 3, 1987
CHERUKUTTY Vs. VELAPPU	March 10, 1987
CHIEF JUDICIAL MAGISTRATE Vs. STATE OF KERALA	April 7, 1987
CHIEF JUDICIAL MAGISTRATE TRIVANDRUM Vs. CHIEF JUDICIAL MAGISTRATE TRIVANDRUM	April 7, 1987
CHIKKARA Vs. SUGUNAN	November 20, 1987
CHINNA Vs. SIVARAMA MUDALIAR	July 9, 1987
CHOICE CANNING CO LTD Vs. K S RAMACHANDRAN	April 3, 1987
CIT Vs. ALIKUNJU	February 11, 1987
COCHIN REFINERIES LTD Vs. C S COMPANY ENGINEERING CONTRACTORS KOTTAYAM	July 24, 1987
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ABDUL SATHAR HAJEE MOOSA SAIT DHARMASTHAPANAM	July 22, 1987
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ABDUL SATHAR HAJEE MOOSA SAITDHARMASTHAPANAM	March 22, 1987
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KARTIKULAM AND ALATHUR ESTATES	May 26, 1987
COMMISSIONER OF INCOME TAX Vs. M N SANKARANARAYANAN NAIR	May 28, 1987
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION	June 8, 1987
COMMISSIONER OF INCOME TAX Vs. K S R T C PENSION AND GRATUITY FUND TRUST	June 8, 1987
COMMISSIONER OF INCOME TAX Vs. ST GEORGE MOTORS	June 10, 1987
COMMISSIONER OF INCOME TAX Vs. M SREEDHARAN	June 12, 1987
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO	June 18, 1987
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LIMITED	June 18, 1987
COMMISSIONER OF INCOME TAX Vs. COCHIN OIL MERCHANTS ASSOCIATION	June 17, 1987
COMMISSIONER OF INCOME TAX Vs. T K SARALA DEVI	April 6, 1987
COMMISSIONER OF INCOME TAX Vs. R LEELA VASANTH NAIR	April 6, 1987
COMMISSIONER OF INCOME TAX Vs. KAR VALVES LIMITED	April 2, 1987
COMMISSIONER OF INCOME TAX Vs. MADURAI CO PRIVATE LIMITED	April 2, 1987
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED	April 9, 1987
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED	April 10, 1987
COMMISSIONER OF INCOME TAX Vs. PERIYA KARAMALAI TEA AND PRODUCE COMPANY LIMITED	March 20, 1987
COMMISSIONER OF INCOME TAX Vs. INDO MARINE AGENCIES KERALA PRIVATE LIMITED	March 24, 1987
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED	March 19, 1987
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED	March 27, 1987
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED	March 25, 1987
COMMISSIONER OF INCOME TAX Vs. WEST COAST INDUSTRIAL COMPANY LIMITED	March 25, 1987
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PLYWOODS LIMITED	March 27, 1987
COMMISSIONER OF INCOME TAX Vs. KALPETTA ESTATES LIMITED	January 30, 1987
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED	January 21, 1987
COMMISSIONER OF INCOME TAX Vs. P N SREENIVASA RAO	January 8, 1987
COMMISSIONER OF INCOME TAX Vs. SWARAJ MOTORS PRIVATE LIMITED	January 9, 1987
COMMISSIONER OF INCOME TAX Vs. HAILEBURIA TEA ESTATES LIMITED	January 15, 1987
COMMISSIONER OF INCOME TAX Vs. ETTUMANOOR MOTORS PRIVATE LIMITED	January 15, 1987
COMMISSIONER OF INCOME TAX Vs. KERALA BALERS LIMITED	March 12, 1987
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K	March 13, 1987
COMMISSIONER OF INCOME TAX Vs. ORION COIR MATS AND MATTING MFRS PRIVATE LIMITED	March 13, 1987
COMMISSIONER OF INCOME TAX Vs. MARWELL SEA FOODS	March 16, 1987
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN RUBBER PRODUCTS	February 27, 1987
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED	March 4, 1987
COMMISSIONER OF INCOME TAX Vs. DADHA CO	February 27, 1987
COMMISSIONER OF INCOME TAX Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED	February 16, 1987
COMMISSIONER OF INCOME TAX Vs. HAWBAI TRUST	February 16, 1987
COMMISSIONER OF INCOME TAX Vs. C THARIAN AND SONS	February 11, 1987
COMMISSIONER OF INCOME TAX Vs. P ALIKUNJU M A NAZIR CASHEW INDUSTRIES	February 11, 1987
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED	February 12, 1987
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING MILLS LIMITED	July 14, 1987
COMMISSIONER OF INCOME TAX Vs. TRIVANDRUM CLUB	July 14, 1987
COMMISSIONER OF INCOME TAX Vs. NIRMALA LIQUORS	July 14, 1987
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RUBBERS LIMITED	June 29, 1987
COMMISSIONER OF INCOME TAX Vs. PUNALUR PAPER MILLS LIMITED	July 1, 1987
COMMISSIONER OF INCOME TAX Vs. ST GEORGE FORANA CHURCH	July 2, 1987
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR DALMIA	June 23, 1987
COMMISSIONER OF INCOME TAX Vs. CHANDRAN R	June 22, 1987
COMMISSIONER OF INCOME TAX Vs. SARA VARGHESE.	March 13, 1987
COMMISSIONER OF INCOME TAX Vs. TAJ TEXTILE INDUSTRIES CO OPERATIVE SOCIETY LTD	July 16, 1987
COMMISSIONER OF INCOME TAX Vs. KESAVA PRABHU AND SONS	July 31, 1987
COMMISSIONER OF INCOME TAX Vs. P I ISSAC	August 26, 1987
COMMISSIONER OF INCOME TAX Vs. SORABJI DORABJI	August 19, 1987
COMMISSIONER OF INCOME TAX Vs. VARGHESE P A	November 20, 1987
COMMISSIONER OF INCOME TAX Vs. MANJERI KOVILAKAM INTERIM MANAGEMENT COMMITTEE	November 20, 1987
COMMISSIONER OF INCOME TAX Vs. GOURI PARVATHI BHAI H H	October 24, 1987
COMMISSIONER OF INCOME TAX Vs. KRISHNAN N	November 25, 1987
COMMISSIONER OF INCOME TAX Vs. DATTA TIN WORKS PRIVATE LIMITED	November 26, 1987
COMMISSIONER OF INCOME TAX Vs. AMMINI VAROO	December 4, 1987
COMMISSIONER OF INCOME TAX Vs. JUNUS HAJI UMMER SAIT	November 30, 1987
COMMISSIONER OF INCOME TAX Vs. AMBAT ECHUKUTTY MENON	December 7, 1987
COMMISSIONER OF WEALTH TAX Vs. JOSE MATHEW	June 24, 1987
COMMISSIONER OF WEALTH TAX Vs. SARA VARGHESE	July 13, 1987
COMMISSIONER OF WEALTH TAX Vs. H H SRI RAMA VARMA MAHARAJA OF TRAVANCORE	February 17, 1987
COMMISSIONER OF WEALTH TAX Vs. T RUGMINI ACHI	March 5, 1987
COMMISSIONER OF WEALTH TAX Vs. K GOPINATHAN NAIR	April 9, 1987
COMMISSIONER OF WEALTH TAX Vs. PROTEIN PRODUCTS LIMITED	April 7, 1987
COMMISSIONER OF WEALTH TAX Vs. RAMA VERMA	April 10, 1987
COMMONWEALTH TRUST INDIA LTD Vs. STATE OF KERALA	January 8, 1987
COMMR OF INCOMETAX Vs. COMMON WEALTH TRUST LTD	April 10, 1987
COMMR OF SALESTAX Vs. RANI FOOD PRODUCTS	November 11, 1987
COMMR OF WEALTH TAX Vs. MARY ROCKIE	April 7, 1987
COMMR OF WEALTH TAX Vs. RUGMINI ACHI	March 5, 1987
CONTROLLER OF ESTATE DUTY Vs. A L SREENIVASA SHENOY	January 12, 1987
CORPORATE MANAGER Vs. REGISTRAR CALICUT UNIVERSITY	March 19, 1987
CORPORATION OF COCHIN Vs. VASUDEVAN	July 20, 1987
CRIMINAL REFERENCE NO 2 OF 1987 Vs. STATE	October 28, 1987
D VISWANATHAN Vs. KARNATAKA BANK LTD	June 8, 1987
DALMIA CEMENT BHARAT LTD Vs. T V OOMMEN	January 7, 1987
DAMODARAN Vs. KARTHIYAYANI	June 8, 1987
DAMODARAN Vs. ABDULLA KUNHI	October 8, 1987
DAS AGENCIES Vs. STATE OF KERALA	November 17, 1987
DAYANANDA PAI Vs. MADHAVA MALLIA	November 18, 1987
DEDHA AND CO Vs. PAULSON MEDICAL STORES	August 14, 1987
DEPUTY COMMISSIONER OF SALES TAX Vs. M P CHELLAPPAN	June 17, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES Vs. V GOPI	June 1, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RELISH FOODS	June 2, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HOTEL LIBERTY	June 8, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SUNDARAM INDUSTRIES LTD	January 6, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K C JOSE	February 16, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K K UMMER KOYA AND CO	July 13, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M M NAGALINGA NADAR AND SONS	July 9, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MOHAN JEWELLERY	June 26, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RUBY ENGINEERING AND BOAT BUILDING CORPORATION	July 16, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. S V NATARAJAN CHETTIAR	August 11, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JANATHA SALES AND AGENCIES	August 12, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V SELVARAJ	November 11, 1987
DEVADAS Vs. ADMINISTRATOR	October 26, 1987
DEVAN ALIAS Vs. STATE	June 1, 1987
DEVASSIA JOSEPH Vs. MATHAI JOSEPH	August 19, 1987
DOMINIC Vs. STATE	January 22, 1987
DOMINIC PRESENTATION Vs. DISTRICT MAGISTRATE	July 13, 1987
DR. S. VENUGOPAL Vs. CHANDRA	July 22, 1987
DRUGS INSPECTOR Vs. ELUS M PALAL	October 6, 1987
DY COMMISSIONER Vs. GOPI	June 1, 1987
DY COMMISSIONER OF SALES TAX Vs. SREENI PRINTERS	March 24, 1987
DY COMMISSIONER OF SALESTAX Vs. INDIAN DUPLICATOR CO LTD	July 9, 1987
DY COMMR Vs. KERALA INDUSTRIAL WORKS	June 24, 1987
DY COMMR Vs. PRAKASH TRADERS	July 1, 1987
DY COMMR Vs. ABDUL SALAM	May 6, 1987
DY COMMR Vs. BALACHANDRAN	November 30, 1987
DY COMMR OF SALES TAX Vs. HASSIM TRADING CO	April 9, 1987
DY COMMR OF SALESTAX Vs. KUNHALAVI AND CO	January 23, 1987
DY COMMR OF SALESTAX Vs. MALABAR PRODUCE AND TIMBER TRADING CO	June 30, 1987
DY COMMR OF SALESTAX Vs. PARANS DENTAL LABORATORIES	July 14, 1987
E I VARGHESE Vs. STATE OF KERALA	July 10, 1987
EAPEN JOSEPH Vs. COMMISSIONER OF INCOME TAX	June 30, 1987
EAVAJAN SAHIE Vs. STATE OF KERALA	March 27, 1987
EMMANUEL Vs. DAMODARAN ACHARI	October 20, 1987
EXECUTIVE OFFICER ATHOLI PANCHAYAT Vs. SREEDHARAN	September 26, 1987
FASHION SAREE HOUSE Vs. COMMISSIONER OF INCOME TAX	July 3, 1987
FEDRAL BANK LTD Vs. ELMEECH CAPACITORS LTD	August 5, 1987
FOOD CORPN OF INDIA Vs. A MOHD YUNUS	February 13, 1987
FOOD INSPECTOR Vs. V VELAYUDHAN	March 17, 1987
FOOD INSPECTOR Vs. VIDHYADHARAN	January 30, 1987
FOOD INSPECTOR Vs. SHAMSUDDIN	January 14, 1987
FOOD INSPECTOR Vs. JOSE	July 15, 1987
FOOD INSPECTOR Vs. JAYACHANDRAN	August 4, 1987
FOOD INSPECTOR Vs. GOPINATHAN	July 30, 1987
FOOD INSPECTOR PALGHAT Vs. RATNASWAMY	November 6, 1987
FOOD INSPECTOR THAKAZHY PANCHAYAT Vs. P VISWANATHA PILLAI	October 5, 1987
FOOD INSPECTOR TIRUR Vs. K P ALAVIKUTTY	February 11, 1987
FOOD INSPECTOR, THODUPUZHA MUNICIPALITY Vs. P.G. GHANBEACHAN	October 22, 1987
FORWARD TRADERS Vs. STATE OF KERALA	June 5, 1987
FRANCIS Vs. BANK OF COCHIN LTD	October 7, 1987
FRANCIS Vs. TONY JOHN	October 27, 1987
G VISWANATHAN Vs. INCOME TAX OFFICER	March 30, 1987
GABRIEL ANTONY Vs. THRESSYA GRACY	March 6, 1987
GAFOOR Vs. STATE OF KERALA	September 30, 1987
GANGADHARA G RAO Vs. SIDHARTHA PANIKER	October 12, 1987
GANGADHARA PILLAI P Vs. COMMISSIONER OF GIFT TAX	July 10, 1987
GANGADHARAN Vs. ADMINISTRATOR	August 25, 1987
GANGADHARAN PILLAI Vs. PRABHAKARAN NAIR	March 12, 1987
GAO ELECTRODES LIMITED R Vs. COMMISSIONER OF INCOME TAX	October 13, 1987
GEEVARGHESE Vs. PHILIPOSE	January 21, 1987
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM Vs. K P SARADAMMA	July 3, 1987
GENERAL SEA FOODS Vs. STATE OF KERALA	June 30, 1987
GERTRUDE FERNANDEZ Vs. STATE OF KERALA	September 2, 1987
GHEEVARGHESE Vs. STATE OF KERALA	March 2, 1987
GILBERT Vs. VIVEKANANDAN	October 29, 1987
GOKUL RUBBER AND TEA PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX	June 24, 1987
GOPALA MANNADIAR Vs. TULASI AMMAL	November 11, 1987
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA	September 26, 1987
GOPALAN Vs. TALUK LAND BOARD	November 19, 1987
GOPALAN Vs. STATE OF KERALA	September 19, 1987
GOPALAN Vs. CHAMIYAR	February 19, 1987
GOPALAN NAIR Vs. STATE OF KERALA	December 15, 1987
GOPINATHAN Vs. STATE OF KERALA	October 16, 1987
GOURILAKSHMI BAYI H H Vs. COMMISSIONER OF WEALTH TAX	November 19, 1987
GOVERNMENT WOOD WORKS Vs. STATE OF KERALA	January 14, 1987
GOVINDAN Vs. ULAHANNAN	July 3, 1987
GOVINDAN KUTTY Vs. STATE OF KERALA	October 12, 1987
GOVINDAN NAMBIAR Vs. STATE OF KERALA	September 22, 1987
GOVINDAN THIRUMULPAD Vs. STATE OF KERALA	September 3, 1987
GOVT WOOD WORKSHOP Vs. STATE OF KERALA	January 4, 1987
GRACE COLLIS Vs. COMMISSIONER OF WEALTH TAX	November 24, 1987
GRAHARI Vs. STATE	December 16, 1987
GRANCE S GEORGE Vs. COMMISSIONER OF INCOME TAX	June 8, 1987
GWALIOR RAYONS SILK MFG CO LTD Vs. RAMADAS	September 1, 1987
H. H. RAMA VARMA Vs. COMMISSIONER OF WEALTH TAX.	April 10, 1987
HABEEB Vs. LATHIEF	September 16, 1987
HAJI ABDULLA HAJI ADAM SAIT TRUST Vs. HAMEED	November 10, 1987
HAMEED Vs. STATE OF KERALA	August 24, 1987
HARI LODGE Vs. COMMISSIONER OF INCOME TAX	June 10, 1987
HARIDASAN Vs. STATE OF KERALA	July 31, 1987
HASSANKUTTY Vs. S T A T	August 25, 1987
HER HIGHNESS SETHU PARVATHI BAI Vs. COMMR OF WEALTH TAX	October 23, 1987
HOTEL ELITE Vs. STATE OF KERALA	October 23, 1987
HUSSAIN MUHAMMED YOOSUF Vs. JOSEPH KATHANAR ALEXANDER	July 21, 1987
INCOME TAX APPELLATE TRIBUNAL Vs. P.S. VARGHESE	November 20, 1987
INCOME TAX OFFICER Vs. ABDUL MAJEED T	June 11, 1987
INDIAN BANK Vs. ALUMINIUM INDUSTRIES LTD.	February 24, 1987
INDIAN CLOTH DEPOT Vs. COMMISSIONER OF INCOME TAX	September 18, 1987
INDIRABAI Vs. KSW AND WW AUTHORITY	January 1, 1987
INTELLIGENCE OFFICER Vs. SWARNAMBHAL JEWELLERS	December 7, 1987
ISSAC NADAR AND ANR. Vs. STATE OF KERALA	August 3, 1987
ITHAKKU ABRAHAM Vs. KBSAVAN DAMODARAN	March 2, 1987
ITTAN Vs. STATE OF KERALA	March 27, 1987
J J RICE AND OIL MILLS Vs. STATE OF KERALA	June 23, 1987
J KURIAN Vs. INCOME TAX OFFICER AGRL ADDL	May 25, 1987
J P APPUKUTTAN NAIR Vs. B A RADHAMMA	July 31, 1987
JACOB BAPEN Vs. K S R T C	January 12, 1987
JACOB EAPEN Vs. KERALA STATE ROAD TRANSPORT	January 12, 1987
JACOB KURIEN Vs. KERALA STATE HOUSING BOARD	October 19, 1987
JAINUDDIN Vs. BADIADKA CO OP STORES LTD	September 26, 1987
JANARDHANAN Vs. BINDU PURUSHOTHAMAN	August 27, 1987
JANARDHANAN NAIR Vs. VELAYUDHAN PILLAI	January 27, 1987
JAYA SPRAY PAINTING WORKS Vs. REGIONAL PROVIDENT FUND COMMR	January 27, 1987
JAYALAKSHMI Vs. SHANMUGHAM	August 5, 1987
JESILET Vs. STATE OF KERALA	November 9, 1987
JOHN Vs. CHANDY PHILIP	September 26, 1987
JOHN Vs. KAMARUNNISSA	July 20, 1987
JOMON Vs. STATE OF KERALA	March 27, 1987
JOSEPH Vs. VARKEY JOSEPH	January 7, 1987
JOSEPH Vs. JESS RAPHAEL	July 22, 1987
JOSEPH Vs. STATE OF KERALA	August 25, 1987
JOSEPH Vs. CENTRAL BANK OF INDIA	August 18, 1987
JOSEPH Vs. STATE OF KERALA	October 16, 1987
JOSEPH Vs. THOMAS	October 23, 1987
JOSEPH Vs. KURUVILI A PHILIP	November 23, 1987
JOSEPH JOHN Vs. STATE OF KERALA	August 27, 1987
JOSEPH PHILIP Vs. MARIAMMA CHACKO	October 12, 1987
JOSEPH THOMAS Vs. STATE OF KERALA	July 23, 1987
JOY Vs. FOOD INSPECTOR	March 11, 1987
JOYCE MAMMEN Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 22, 1987
JUANHANIEF Vs. STATE OF KERALA	February 9, 1987
JUSTUS Vs. STATE OF KERALA	August 3, 1987
K ANANDAN Vs. AMMALU GOMATHI	March 3, 1987
K C VARGHESE Vs. A O AUGASTHY	November 26, 1987
K G GOPALAKRISHNAN NAIR Vs. TAHSILDAR AND ACCOMMODATION CONTROLLER	September 16, 1987
K G VIJAYAN Vs. STATE OF KERALA	August 11, 1987
K JAYACHANDRAN Vs. O NARGEESE	April 10, 1987
K JOSEPH Vs. CORPORATION OF COCHIN	August 21, 1987
K K BALAKRISHNA PISHARODY Vs. K S E BOARD	November 6, 1987
K K LAKSHMI Vs. STATE BANK OF TRAVANCORE	March 20, 1987
K K MATHEW Vs. DAMODARAN PILLAI	September 26, 1987
K K SOMANATHAN Vs. K K RAMACHANDRAN	October 24, 1987
K KESAVA REDDIAR Vs. COMMISSIONER OF INCOME TAX	January 30, 1987
K N ACHUTHAN PILLAI Vs. UNION OF INDIA	November 17, 1987
K R PREMACHANDRAN Vs. STATE OF KERALA	September 2, 1987
K S BALAN Vs. STATE OF KERALA	October 12, 1987
K S E B THOZHILALI UNION Vs. K S E B THOZHILALI UNION I N T U C	July 24, 1987
K S T DRIVERS UNION Vs. KSRTC	October 12, 1987
K S XAVIER Vs. NEELOOR SERVICE CO OP BANK LTD	August 24, 1987
K SUKUMARAN Vs. UNION OF INDIA	January 30, 1987
K T THOMAS Vs. COMMISSIONER OF INCOME TAX	April 28, 1987
K T THOMAS Vs. COMMISSIONER OF INCOME TAX	August 31, 1987
K. SHAHUL HAMEED Vs. R.T.A. PALGHAT & ORS.	April 27, 1987
KALIYAPPAN Vs. STATE OF KERALA	December 2, 1987
KALIYAPPAN Vs. STATE	May 25, 1987
KALLARA SUKUMARAN Vs. UNION OF INDIA	January 30, 1987
KALPAKA TOURIST HOME PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	October 15, 1987
KALYANAM TILE CO MANALY Vs. STATE	October 14, 1987
KALYANI AMMA Vs. SANKARA RAMAN NAMBOODIRI	March 18, 1987
KALYANI AMMA AND ORS. Vs. SANKARA RAMAN NAMBOODIRI AND ORS.	February 18, 1987
KAMALAMMA Vs. REMANI	July 22, 1987
KANNITTA OIL MILLS WORKERS UNION Vs. INDUSTRIAL TRIBUNAL	April 6, 1987
KARTHIYANI Vs. M AC T KOTTAYAM	December 16, 1987
KARUNAKARAN Vs. JANAKI AMMA	June 18, 1987
KARUNAKARAN NAIR Vs. SUSEELA AMMA	September 30, 1987
KERALA AGRO MACHINARY CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL	November 30, 1987
KERALA CO OPERATIVE CONSUMERS FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX	July 15, 1987
KERALA STATE ELECTRICITY BOARD Vs. THRESSIA	November 12, 1987
KERALA STATE HOUSING BOARD Vs. O. GEORGE	June 23, 1987
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. POONMUDI TEA PACK LTD	July 30, 1987
KERALA WAKF BOARD Vs. ALAM ABOOBACKER SAIT	January 27, 1987
KESAVA CASHEW CO Vs. COMMISSIONER OF INCOME TAX	June 5, 1987
KESAVA KURUP Vs. STATE OF KERALA	November 12, 1987
KESAVA KURUP Vs. STATE OF KERALA	October 12, 1987
KESAVAN Vs. FOOD INSPECTOR	July 9, 1987
KESAVAN GOPI Vs. STATE	July 10, 1987
KESAVAN NAIR Vs. SALES OFFICER CO OP SOCIETIES	February 27, 1987
KESAVAN NAIR P K Vs. COMMISSIONER OF INCOME TAX	July 14, 1987
KESHAVA CASHEW CO Vs. COMMISSIONER OF INCOME TAX APPEALS	June 5, 1987
KOCHUTHRESSIA Vs. DEVADAS	March 19, 1987
KODAKKAT SERVICE COOP. SOCIETY LTD Vs. LABOUR COURT	October 9, 1987
KOSHI MATHEW Vs. JT REGISTRAR OF CO OPERATIVE SOCIETIES	July 15, 1987
KOTTAYAM CO OPERATIVE LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	October 9, 1987
KOYA Vs. STATE OF KERALA	April 9, 1987
KOYAKUTTY Vs. STATE OF KERALA	June 29, 1987
KOYAKUTTY Vs. STATE OF KERALA	January 1, 1987
KREEM FOODS P LTD Vs. STATE OF KERALA	July 20, 1987
KRISHNA MENON Vs. DISTRICT JUDGE	December 18, 1987
KRISHNA PILLAI Vs. PUBLIC PROSECUTOR	July 23, 1987
KRISHNA PILLAI Vs. SREEDEVI AMMA	March 13, 1987
KRISHNAN KESAVAN Vs. KOCHUKUNJU KARUNAKARAN	August 7, 1987
KRISHNAN NAIR Vs. NALINI AMMA	February 9, 1987
KSRTC Vs. RTO KOLLAM	July 16, 1987
KUMARAN NAIR Vs. BHARGAVI	April 9, 1987
KUMARAN POTTY Vs. VENAD PHARMACEUTICALS AND CHEMICALS LTD.	July 22, 1987
KUNHAMBU Vs. KRISHNAN	September 26, 1987
KUNHAPPAN Vs. STATE OF KERALA	July 20, 1987
KUNHARAMU Vs. GENERAL MANAGER K S R T C	April 3, 1987
KUNHIMOHAMMED Vs. T M JACOB	October 24, 1987
KUNHIMON ALIAS Vs. STATE	October 16, 1987
KUNHU MOIDEEN Vs. NARAYANAN ADIYODI	August 26, 1987
KUNJAIYAPPAN Vs. BALAKRISHNAN NAIR	October 6, 1987
KUNJAMMA Vs. VELAYUDHAN	November 11, 1987
KUNJAN NAIR Vs. BOARD OF REVENUE	July 17, 1987
KUNJAN NAIR AND ORS. Vs. BOARD OF REVENUE AND ORS.	July 24, 1987
KUNJAPPAN Vs. TODDY WORKERS W F INSPECTOR	March 13, 1987
KUNJAPPU Vs. RAMAN	November 6, 1987
KUNJULEKSHMI Vs. STATE OF KERALA	December 16, 1987
KURIAKOSE Vs. VARKEY	February 10, 1987
KURIAN Vs. DY COLLECTOR	December 11, 1987
KURIEN Vs. STATE OF KERALA	November 11, 1987
KURIEN Vs. JOINT REGISTRAR	August 13, 1987
KURIEN Vs. STATE OF KERALA	February 4, 1987
L. RATNABAI & OTHERS Vs. STATE OF KERALA & OTHERS	October 24, 1987
LABOUR ENFORCEMENT OFFICER Vs. ABDUL KHADER	October 30, 1987
LAKSHMIKUTTY PANICKATHI Vs. BHARGAVI PANICKATHI	August 24, 1987
LALITHAMMA Vs. RAMACHANDRA IYER	May 25, 1987
LEENA MATHEW AND ORS. Vs. THE KERALA SHIPPING CORPORATION LTD.	December 2, 1987
LETHEEFA BEEVI Vs. STATE OF KERALA	June 19, 1987
LILLY Vs. BOARD OF REVENUE	October 7, 1987
LILLY VICTOR Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	April 7, 1987
LURTHU MARY AMMA Vs. SOURIYAR	January 16, 1987
M ABDUL KARIM Vs. P K NABEESA	October 29, 1987
M D SEMINARY Vs. P J JOHN	September 19, 1987
M GOPI Vs. A SHAMSUDDIN	July 2, 1987
M I SHANAVAS Vs. RETURNING OFFICER	September 18, 1987
M J VARGHESE Vs. DIRECTOR MEDICAL EDUCATION TRIVANDRUM	August 20, 1987
M K RAGHVAN Vs. DIST JUDGE	December 11, 1987
M MANICK PETER Vs. K SURENDRANATHAN	July 29, 1987
M NARAYANAN Vs. CHELLAN KUNHAMBU	July 1, 1987
M RAMANUJAN Vs. STATE OF KERALA	November 30, 1987
MADHAVAN PILLAI Vs. STATE OF KERALA	September 29, 1987
MADHAVAN SUNANDA Vs. KRISHNAN CHETHOHARAN	July 20, 1987
MADHAVI Vs. MAHESWARAN NAMBOODIRI	August 11, 1987
MADHAVI Vs. THUPRAN	February 9, 1987
MADHU Vs. RAMESAN	October 19, 1987
MADHUSOODANA GOWDA Vs. STATE OF KERALA	February 17, 1987
MADIKAL SERVICE CO-OP BANK LTD Vs. LABOUR COURT	August 25, 1987
MADRAS RUBBER FACTORY LTD Vs. STATE OF KERALA	June 29, 1987
MALANKARA RUBBER AND PRODUCE CO LTD Vs. STATE OF KERALA	July 17, 1987
MALANKARA RUBBER AND PRODUCE CO. LTD Vs. APPACHAN VARGHESE	November 12, 1987
MANAGER H M HIGH SCHOOL Vs. STATE OF KERALA	July 30, 1987
MANAGING PARTNER NATIONAL TRANSPORT CO Vs. R T A KOZHIKODE	September 24, 1987
MANI Vs. REGIONAL TRANSPORT OFFICER	November 27, 1987
MANUAL DCRUZ Vs. STATE OP KERALA	July 7, 1987
MARTHANDA VARMA H H Vs. COMMISSIONER OF WEALTH TAX	October 23, 1987
MARY DIAS Vs. ST JACOB CHAPEL ASSOCIATION	November 26, 1987
MARY OOMMEN Vs. MANAGER M G M HIGH SCHOOL	February 25, 1987
MATHAI GEORGE Vs. MATHEW CHACKO	January 30, 1987
MATHAI PAULOSE Vs. STATE OF KERALA	March 17, 1987
MATHEW Vs. DEVASSYKUTTY	October 20, 1987
MATHEW Vs. NALINI	July 23, 1987
MATHEW MICHAEL Vs. TEKOY RUBBERS (INDIA) LTD.	April 10, 1987
MATHUKUTTY Vs. STATE OF KERALA	October 30, 1987
MERCANTILE EMPLOYEES ASSOCIATION Vs. STATE OF KERALA	August 11, 1987
MERCY Vs. AISHA UMMAL	June 5, 1987
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. BOARD OF REVENUE	December 14, 1987
MOHAMED USMAN Vs. SAINABA UMMA	February 24, 1987
MOHAMMAD ESSA MOOSA SAIT Vs. GIFT TAX OFFICER	March 6, 1987
MOHAMMED Vs. STATE OF KERALA	April 9, 1987
MOHAMMED Vs. DOOMUNHI ACHARI	November 18, 1987
MOHAMMED ALI Vs. VALSALAKUMARI	September 2, 1987
MOHAMMED BASHEER Vs. STATE OF KERALA	October 28, 1987
MOHAMMED HAJI Vs. RUKIYA	September 3, 1987
MOHAMMEDUNNY AZEEZ Vs. GOPAL CO	March 6, 1987
MOHANA PAL Vs. STATE OF KERALA	March 3, 1987
MOHANAKUMARAN NAIR Vs. HINDUSTAN LATEX LTD	January 16, 1987
MOHANAKUMARAN NAIR Vs. HINDUSTAN LATEX LTD.	January 10, 1987
MOHANAN Vs. EXECUTIVE OFFICER	June 26, 1987
MOHANDAS Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL	May 25, 1987
MOIDEEN KUNHI HAJI Vs. STATE OF KERALA	May 26, 1987
MOIDEENKUTTY Vs. STATE TRANSPORT APPELLATE TRIBUNAL	August 13, 1987
MOIDEENKUTTY Vs. S T A T ERNAKULAM	July 28, 1987
MOIDEENKUTTY Vs. DFO	December 3, 1987
MOIDEENKUTTY HAJI Vs. MUHAMMEDALI	March 17, 1987
MOIDEENKUTTY HAJI Vs. KUNHIKOYA	March 20, 1987
MOTHER SUPERIOR CONGREGATION OF SISTERS OF CHARITY Vs. TAHSILDAR MANANTHAWADY	March 2, 1987
MOTHER SUPERIOR, VINCENTGIRI Vs. THE TAHSILDAR, MANANTHODY	March 20, 1987
MRS. C.V. OMANA & OTHERS Vs. P V. DAVID & OTHERS	June 7, 1987
MUHAMMED KUTTY Vs. INSPECTOR GENERAL OF POLICE	February 13, 1987
MURUGAPPA CHETTIAR S Vs. COMMISSIONER OF INCOME TAX	May 26, 1987
N C NARAYANAN NAIR Vs. STATE OF KERALA	December 4, 1987
N J CYRIAC Vs. STATE OF KERALA	March 24, 1987
N PARAMESWARA PILLAI Vs. KUNCHALI LEKSHMI	August 7, 1987
N RAJAN NAIR Vs. INCOME TAX OFFICER	February 4, 1987
N. A. PRABHU Vs. UNION BANK OF INDIA	August 10, 1987
N.V. KADAMBARI Vs. STATE OF KERALA AND ANR.	September 24, 1987
NALLUSWAMY Vs. VEEMBAN	July 1, 1987
NANU Vs. KARTHIYANI AMMA	October 13, 1987
NANU Vs. STATE OF KERALA	December 11, 1987
NARAYANA BHATTA Vs. LAKSHMI AMMA	July 14, 1987
NARAYANAN Vs. RENT CONTROLLER	October 7, 1987
NARAYANAN Vs. RATNAMMA	August 11, 1987
NARAYANAN Vs. GANGADHARAN	August 27, 1987
NARAYANAN Vs. GOVINDAN	July 28, 1987
NARAYANAN K N Vs. INCOME TAX OFFICER	December 4, 1987
NARAYANAN NAIR Vs. THANKAMMA	November 30, 1987
NARAYANAN NAIR Vs. TALUK LAND BOARD	April 10, 1987
NARAYANAN NAMBIAR Vs. STATE OF KERALA	April 6, 1987
NARAYANAN NAMBOODIRI Vs. KADEEJA UMMA	February 17, 1987
NARAYANAN NAMBOODIRI Vs. STATE OF KERALA	July 23, 1987
NARAYANASWAMY P G Vs. COMMISSIONER OF INCOME TAX	October 20, 1987
NARAYANI Vs. STATE OF KERALA	January 21, 1987
NARAYANI AMMA Vs. KOCHU PILLAI	January 1, 1987
NATARAJA CHETTIAR Vs. SULEKHA AMMA	April 30, 1987
NATIONAL SPICES Vs. ANDHRA BANK	June 29, 1987
NAZEEM BAVAKUNJU Vs. STATE OF KERALA	October 16, 1987
NEELAKANDAN NAMBOODIRI Vs. NARAYANAN NAMBOODIRI	September 19, 1987
NEELAKANTAN PADMANABHAN Vs. SANKARAN NARAYANAN	June 23, 1987
NEROTH OIL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 7, 1987
NEW INDIA ASSURANCE CO LTD Vs. VINAYAK ATMARAM DATE	February 25, 1987
OMANA Vs. DAVID	June 19, 1987
OOMMEN NAINAN Vs. SOMASUNDARAM PILLAI	December 2, 1987
ORIENTAL FIRE AND GENERAL Vs. KURIAN P. CHACKO	August 12, 1987
ORIENTAL FIRE AND GENERAL Vs. SAROJINI DEVI	March 19, 1987
OUSEPH Vs. JOSE	June 17, 1987
OUSEPH ALIAS JOHNY Vs. STATE OF KERALA	August 12, 1987
OUSEPH PAILY Vs. DEVAKI AMMA	August 4, 1987
P BHASKARAN Vs. ADDITIONAL SECRETARY AGRICULTURAL CO OPERATION DEPARTMENT TRIVANDRUM	November 6, 1987
P C ASRAF Vs. V P ABDULLA	March 18, 1987
P C GEORGE Vs. RETURNING OFFICER	October 23, 1987
P K JOSEPH Vs. FOOD INSPECTOR MUNICIPAL COUNCIL ANGAMALY	February 18, 1987
P M PAREED Vs. C AYSHA	December 8, 1987
P P P A THANGAL Vs. U T OF LAKSHADWEEP	April 9, 1987
P P PUTHIYANAL ATTAKOYA THANGAL Vs. UNION TERRITORY OF LAKSHADWEEP	April 9, 1987
P P RAGHAVAN Vs. STATE OF KERALA	November 6, 1987
P RAMACHANDRA REDDIAR AND P ARJUNA REDDIAR Vs. COMMISSIONER OF INCOME-TAX	November 28, 1987
P SATHRUGNAN PILLAI Vs. STATE OF KERALA	July 20, 1987
P SUBRAMANIAM Vs. K S E BOARD	February 11, 1987
P. R. RAMAVARMA RAJA Vs. TAHASILDAR	November 9, 1987
P.C. THOMAS AND OTHERS Vs. STATE OF KERALA	November 13, 1987
P.K. KESAVAN NAIR Vs. COMMISSIONER OF INCOME TAX	March 14, 1987
P.M. ALIAS EX. A RPC E 4521 ERNAKULAM Vs. STATE OF KERALA	December 1, 1987
PACHU Vs. CHIEF ENGINEER	March 30, 1987
PADMANABHAN GANGADHARAN Vs. STATE OF KERALA	September 26, 1987
PADMANABHAN NAIR Vs. NARAYANIKUTTY	July 28, 1987
PADMAVATHI Vs. KESAVA REDDI	July 14, 1987
PAILY JOSEPH Vs. UNION OF INDIA	July 20, 1987
PANKAJAKSY Vs. GEORGE MATHEW	September 30, 1987
PARAMBESWARAN PILLAY Vs. BHAVANI AMMA	November 25, 1987
PARAMESWARA PANICKER Vs. BHARATHAN	June 12, 1987
PARAMESWARAN Vs. MAR THEMOTHEUS CHARITIES	August 4, 1987
PARSED MASTER Vs. ANTONY	September 3, 1987
PARTHAN Vs. RADHAKRISHNAN NAIR	June 15, 1987
PARTHAS TRUST Vs. COMMISSIONER OF INCOME TAX	July 29, 1987
PARTHAS TRUST Vs. COMMR OF INCOME TAX	October 9, 1987
PARTHAS TRUST Vs. COMMISSIONER OF INCOME TAX	December 9, 1987
PARU Vs. GOPALAKRISHNAN EZHUTHASSAN	July 29, 1987
PARU NARAYANI Vs. THOMAS VARGHESE	August 12, 1987
PARUKUTTY AMMA Vs. VELU NAIR	January 28, 1987
PARVATHI VARASIAR Vs. SULAIMAN	December 10, 1987
PARVATHY KUNJAMMA Vs. EASWARAN EMBRAN	November 13, 1987
PATEL VENEERS P LTD Vs. REGIONAL P P COMMISSIONER	September 18, 1987
PATHROSE Vs. STATE OF KERALA	November 23, 1987
PATHROSE SAMUAL Vs. PARAMESWARAN	June 10, 1987
PATHROSE SAMUAL Vs. KARUMBAN	June 10, 1987
PAUL Vs. STATE	January 15, 1987
PAVITHRAN Vs. DIRECTOR OF TECHNICAL EDUCATION	September 24, 1987
PHILOMINA Vs. EXECUTIVE OFFICER	June 2, 1987
POKKU Vs. AMMINI	July 21, 1987
PONNAN Vs. KUTTIPENNU	March 30, 1987
PONNUMANI Vs. STATE OF KERALA	August 25, 1987
PONNUMANI @ AYYAPPANKUTTY Vs. STATE OF KERALA	September 25, 1987
PORINCHU Vs. SHANMUGHAM	February 12, 1987
POST MASTER Vs. USHA	July 24, 1987
POULOSE Vs. TALUK LAND BOARD	May 28, 1987
POULOSE Vs. STATE BANK OF TRAVANCORE	July 2, 1987
PRAMOD FOODS P LTD Vs. STATE OF KERALA	March 19, 1987
R C JAYAPRASAD Vs. CONTROLLER OF EXAMINATIONS TRIVANDRUM	September 3, 1987
R MADHAVAN Vs. S K NAYAR	June 4, 1987
R VASUDEVAN PILLAI Vs. K MALATHY AMMA	October 12, 1987
RADHA Vs. SECRETARY TO GOVERNMENT	September 24, 1987
RADHA AND ANR. Vs. ARAVINDAKSHAN	February 24, 1987
RAGHAVA NADAR REGHU Vs. STATE	July 31, 1987
RAGHAVA NADAR REGHU Vs. STATE	July 14, 1987
RAGHAVAN Vs. UNION OF INDIA	May 26, 1987
RAGHAVAN Vs. STATE OF KERALA	September 18, 1987
RAGHAVAN Vs. EXECUTIVE OFFICER	October 12, 1987
RAGHAVAN Vs. CHACKO	November 25, 1987
RAJ KUMAR Vs. ABDULRAHIMAN	May 28, 1987
RAJARATNAM Vs. STATE	March 17, 1987
RAJASEKHARAN NAIR Vs. D I G OF POLICE	July 1, 1987
RAJENDRAN Vs. STATE	July 7, 1987
RAJESWARI EXPORT HOUSE Vs. INCOME TAX APPELLATE TRIBUNAL	October 12, 1987
RAM KUMAR Vs. STATE OF HARYANA	January 13, 1987
RAMACHANDRA REDDIAR P Vs. COMMISSIONER OF INCOME TAX	November 3, 1987
RAMACHANDRA SHAMBOGUE Vs. DISTRICT COLLECTOR	September 1, 1987
RAMACHANDRAN Vs. STATE OF KERALA	September 16, 1987
RAMACHANDRAN Vs. OFFICER COMMANDING	December 8, 1987
RAMACHANDRAN Vs. STATE OF KERALA	January 20, 1987
RAMACHANDRAN Vs. STATE OF KERALA	June 24, 1987
RAMACHANDRAN KADANAPPALLI Vs. K P NOORDOEN	October 22, 1987
RAMAKRISHNA PILLAI Vs. VIJAYAKUMARI AMMA	June 21, 1987
RAMAKRISHNAN Vs. KALI	October 15, 1987
RAMAKRISHNAN K Vs. STATE OF KERALA	July 30, 1987
RAMAN Vs. FRANCIS	October 19, 1987
RAMAN Vs. BALAN VAIDHYAR	October 28, 1987
RAMANKUTTY Vs. AYISSAKUNHI	November 2, 1987
RAMATH MOOSA Vs. KUNJIRAMAN	August 27, 1987
RAMESAN Vs. ABDUL MAJEED	March 4, 1987
RAVINDRA BABU Vs. STATE OF KERALA	February 17, 1987
RAVINDRAN Vs. DANDAYUDHAN	June 23, 1987
RAVINDRANATHAN NAIR K Vs. COMMISSIONER OF INCOME TAX	June 2, 1987
RAVUNNIKUTTY Vs. ROSALIND	September 28, 1987
RDO Vs. BRUNTON AND CO ENGINEERS LTD	June 30, 1987
REGIONAL DIRECTOR E S I CORPN Vs. BHASKARAN	March 26, 1987
S BAVAJAN SAHIB Vs. STATE	March 27, 1987
S H B THANGAL Vs. K T CHIRUTHA	July 17, 1987
S NAGARAJAN Vs. VASANTHAKUMAR	November 26, 1987
S S NAIR Vs. TRAVANCORE DEVASWOM BOARD	June 23, 1987
S. NAGARAJAN Vs. KOLAPPURATHU KHADER & ANOTHER	February 28, 1987
SADANANDA KAMMATH Vs. NAGAMMA	January 20, 1987
SADASIVAN Vs. VASUMATHI	February 6, 1987
SADASIVAN Vs. DINAKARAN	November 19, 1987
SAHADEVA VALIGAN Vs. STATE OF KERALA	December 18, 1987
SAHADEVAN Vs. STATE OF KERALA	March 25, 1987
SAIDALAVI Vs. SAFIA	July 2, 1987
SAINABA UMMA Vs. MOIDEENKUTTY	June 4, 1987
SAINABA UMMA & ANOTHER Vs. MOIDEENKUTTY AND OTHERS	June 10, 1987
SAINABA UMMA AND ANR. Vs. MOIDEENKUTTY AND ORS.	June 17, 1987
SANKAKA PILLAI Vs. SANKARAN	July 24, 1987
SANKAR S B Vs. STATE OF KERALA	October 26, 1987
SANKARAN Vs. STATE OF KERALA	January 9, 1987
SANKARANARAYANAN Vs. S T A T ERNAKULAM	July 30, 1987
SANTHOS KUMAR Vs. VARGHESE GEORGE	April 10, 1987
SARA MATHEW Vs. ROSAMMA	August 14, 1987
SARAH CHERIAN TRUST Vs. INCOME TAX OFFICER	December 18, 1987
SARASWATHI PILLAI MAHVIR Vs. GOPALA PILLAY	August 25, 1987
SARDAR G SINGH Vs. HARDEEP SINGH	June 26, 1987
SAROJINI Vs. PATHUMMAL	August 28, 1987
SAROJINI AMMA Vs. SAROJINI	September 16, 1987
SASIKUMAR P N Vs. COMMISSIONER OF INCOME TAX	July 3, 1987
SAURIAR JOSEPH Vs. AYYAPPAN KALY	July 29, 1987
SAVITHRI Vs. SREENIVASAN	July 30, 1987
SECRETARY OCHIRA TEMPLE ADMN BOARD Vs. STATE OF KERALA	September 17, 1987
SEETHAMMA Vs. GOVERNMENT OF KERALA	December 3, 1987
SETHU PARVATHI BAYI H H Vs. COMMISSIONER OF INCOME TAX	October 16, 1987
SETHUMADHAVAN Vs. APPUTTY	March 27, 1987
SETU PARVATI BAYI MAHARANI OF TRAVANCORE Vs. COMMISSIONER OF WEALTH TAX	October 23, 1987
SHAHUL HAMEED Vs. R T A PALGHAT	April 24, 1987
SHAMBHU BHAT Vs. KARNATAKA VYAVASAYA VARTHAKA SANGHA LTD	January 6, 1987
SHANMUGAM Vs. RAO SAHEB	October 30, 1987
SHANTILAL C SHAH Vs. COMMISSIONER OF INCOME TAX	October 20, 1987
SHAVITRI Vs. SANKARAN	February 23, 1987
SHYLAJA MANOHARLAL Vs. STATE OF KERALA & ANOTHER	August 10, 1987
SINI P KURIAKOSE Vs. STATE OF KERALA	August 19, 1987
SITYLAJA MANOHARLAL Vs. STATE OF KERALA	August 18, 1987
SIVARAMAKRISHNA IYER Vs. REGIONAL P F COMMR	August 21, 1987
SIVASANKARA PANICKER Vs. RAVINDRANATH	November 16, 1987
SOMAN Vs. APPUTTY	June 15, 1987
SOMASEKHARAN NAIR Vs. THANKAMMA	June 15, 1987
SREEDHARAN NAIR Vs. MARAKKAR	August 25, 1987
SREENIVASAN Vs. SUBBARAMA SASTRIKAL	July 21, 1987
SREEPADAM HUF Vs. COMMISSIONER OF INCOME TAX	November 18, 1987
ST MARYS SOCIETY Vs. ALPHONSA	October 27, 1987
ST MICHAELS OIL MILLS Vs. STATE OF KERALA	September 24, 1987
ST STEPHENS CHURCH Vs. ITTY THOMAS	March 26, 1987
STATE Vs. KODAKKAT POCKER	March 24, 1987
STATE Vs. P SUGATHAN S I OF POLICE	November 17, 1987
STATE BANK OF INDIA Vs. VISWANIRYAT	July 9, 1987
STATE OF KERALA Vs. CARDAMOM PLANTERS ASSOCIATION	July 3, 1987
STATE OF KERALA Vs. MATHU	July 14, 1987
STATE OF KERALA Vs. KUTTAN MOHANAN	June 24, 1987
STATE OF KERALA Vs. SUKUMARA PANICKER	August 7, 1987
STATE OF KERALA Vs. POULOSE	April 9, 1987
STATE OF KERALA Vs. AMMINI	April 1, 1987
STATE OF KERALA Vs. AMMALU	February 18, 1987
STATE OF KERALA Vs. THOMAS	February 17, 1987
STATE OF KERALA Vs. SIVACHANDRADASA	February 12, 1987
STATE OF KERALA Vs. JEEVANANDAN	February 27, 1987
STATE OF KERALA Vs. RAJAPPAN NAIR	March 4, 1987
STATE OF KERALA Vs. P V MATHEW	March 11, 1987
STATE OF KERALA Vs. SANKARAN	January 5, 1987
STATE OF KERALA Vs. SANKU	January 14, 1987
STATE OF KERALA Vs. GOPAL K P	February 9, 1987
STATE OF KERALA Vs. LUCY KOCHUVAREED	January 28, 1987
STATE OF KERALA Vs. RAVEENDRAN PILLAI	October 23, 1987
STATE OF KERALA Vs. RETNAMMA	November 6, 1987
STATE OF KERALA Vs. E C ELSY	November 6, 1987
STATE OF KERALA Vs. NILGIRI TEA ESTATE LTD	October 12, 1987
STATE OF KERALA Vs. SIVADASAN	October 12, 1987
STATE OF KERALA Vs. AHAMADKUTTY HAJI	July 31, 1987
STATE OF KERALA Vs. SUKUMARA PANICKER	August 4, 1987
STATE OF KERALA Vs. MOSES BHASKARAN	August 3, 1987
STATE OF KERALA Vs. PADINHARETHARA PANCHAYAT	August 18, 1987
STATE OF KERALA Vs. PADMAVATHY AMMA J	November 23, 1987
STATE OF KERALA Vs. KULAKKADA PANCHAYAT	November 24, 1987
STATE OF KERALA Vs. JOSEPH ABRAHAM	December 4, 1987
STEPHEN Vs. CHANDRA MOHAN	April 1, 1987
STEPHEN Vs. CHANDRA MOHAN AND ORS.	April 4, 1987
SUBASWAMY Vs. PARAMESWARAN	August 11, 1987
SUBBARAMA SASTRI Vs. RAGHAVAN	April 3, 1987
SUBRAMANIA IYER Vs. RAJANUNNI NAIR	July 27, 1987
SUBRAMONIA SHARMA Vs. STATE BANK OF TRAVANCORE	July 15, 1987
SUBRAMONIAM Vs. KERALA AGRICULTURAL UNIVERSITY	July 2, 1987
SUHARABI Vs. D MUHAMMED	February 20, 1987
SUPDT. OF SURVEY AND LAND RECORDS Vs. G.V. RAVEENDRARNATHAN & OTHERS	December 17, 1987
SUPERINTENDENT OF SURVEY AND LAND RECORDS Vs. RAVEENDRANATHAN	December 14, 1987
SURENDRAN Vs. STATE OF KERALA	December 15, 1987
SURENDRANATHAN NAIR Vs. SENIOR DIVISIONAL PERSONNEL OFFICER RLYS	July 31, 1987
SURI FILMS Vs. S N GOVINDA PRABHU AND BROTHER	June 17, 1987
SUSEELAN K. Vs. DEO	December 14, 1987
SWAMINATHAN Vs. JAYALAKSHMI AMMA	July 24, 1987
SWAMY BRORS Vs. ASSISTANT COMMISSIONER OF SALES TAX	July 30, 1987
SYED HASSAN Vs. CHIRUTHA	July 17, 1987
T H MUSTAFFA Vs. STATE OF KERALA	July 8, 1987
T JOB GENERAL SECRETARY KERALA PANCHAYAT Vs. DIRECTOR OF PANCHAYATS	November 17, 1987
T K HAMSA Vs. PANDIKASALAYIL ABDUL KAREEM	November 5, 1987
T PARAMESWARAN Vs. DISTRICT COLLECTOR ERNAKULAM	December 17, 1987
T. J. THOMAS Vs. C. S. JOSEPH	June 10, 1987
THAMBI Vs. MATHEW	October 24, 1987
THAMPI SEBASTIAN Vs. STATE OF KERALA	November 26, 1987
THANKAMMA Vs. VAIKOM TOWN JUMA MASJID MAHAL SANGHAM	September 30, 1987
THANKAMMA Vs. STATE OF KERALA	September 1, 1987
THARIYATH Vs. FR GEORGE	February 20, 1987
THAVANELIMMAL MANNI Vs. OTTALAVUNKAL THAMASIKKUM ANERI	August 25, 1987
THIRUMARAYOOR SERVICE CO OP BANK LTD Vs. MATHAI	December 14, 1987
THOBIAS Vs. STATE OF KERALA	January 29, 1987
THOMAS Vs. INSPECTOR OF PLANTATIONS	February 10, 1987
THOMAS Vs. MANAGER BISHOP MOORE COLLEGE	March 10, 1987
THOMAS Vs. STATE OF KERALA	October 10, 1987
THOMAS P JACOB Vs. M G VARGHESE	January 8, 1987
TRACO CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 25, 1987
TRAVANCORE DEVASWOM BOARD Vs. CHELLAPPAN PILLAI	November 13, 1987
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX	August 27, 1987
ULAHANNAN Vs. GEORGE	April 9, 1987
UMMAYAU Vs. UNION OF INDIA	July 23, 1987
UNION OF INDIA Vs. MARYKUTTY VARKEY	August 7, 1987
UNION OF INDIA Vs. PHILIPS CONSTRUCTION	June 11, 1987
UNITED INDIA INS CO LTD Vs. ASSOCIATED TRANSPORT CORPN PVT LTD	February 18, 1987
UNITED INDIA INSURANCE CO LTD Vs. GEORGE	June 1, 1987
UNITED INDIA INSURANCE CO LTD Vs. PREMAKUMARAN	October 14, 1987
UNITED INDIA INSURANCE CO. LTD. Vs. AISABI	March 25, 1987
UNITED TIMBER AND CASHEW PRODUCTS P LTD Vs. STATE OF KERALA	July 17, 1987
UNNIKRISHNAN Vs. STATE OF KERALA	April 21, 1987
UNNIRAMAN Vs. PADMANABHAN	November 5, 1987
USHA ABRAHAM Vs. ABRAHAM JACOB	September 3, 1987
USMAN Vs. HINDUSTAN MACHINE TOOLS LTD	October 24, 1987
USSAIN Vs. MUHAMMED	February 23, 1987
V K ITTOOP Vs. STATE OF KERALA	September 2, 1987
V K KAMALAM Vs. PANCHALI AMMA	July 28, 1987
V K THAMPI Vs. COLLECTOR OF CENTRAL EXCISE	January 29, 1987
V K THOMAS Vs. REVENUE BOARD MEMBER	May 27, 1987
V P NAIR Vs. K S E BOARD	January 9, 1987
V S ABDUL SATTAR Vs. SUPDT OF POLICE CBI SPE COCHIN	June 4, 1987
V S JOSEPH Vs. STATE OF KERALA	March 31, 1987
V S SASIDHARAN Vs. K KARUNAKARAN	November 13, 1987
V SARADA Vs. K V NARAYANA MENON	January 27, 1987
V SEBASTIAN Vs. STATE	July 20, 1987
V SREEDHARAN Vs. T T NANU	March 5, 1987
V SUBAIR Vs. P K SUDHAKARAN	February 6, 1987
V. P. JOSE Vs. KERALA KHADI AND VILLAGE INDUSTRY BOARD	March 20, 1987
V. VISWAMBHARAN Vs. V.K. PARAMESWARAN ACHARY	March 2, 1987
VADAKKEKARA SERVICE CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OP SOC	August 3, 1987
VALSA GEORGE Vs. KERALA STATE ELECTRICITY WARD	December 16, 1987
VARADARAJA IYER Vs. KUNHIPPA AND CO	February 27, 1987
VAREED Vs. SUKUMARAN	November 30, 1987
VARKEY Vs. STATE OF KERALA	December 4, 1987
VARKEY OUSEPH Vs. PAILY MATHEW	February 16, 1987
VARMA Vs. JOINT REGISTRAR	August 14, 1987
VASU Vs. POPULAR BANK	July 23, 1987
VASUDEVAN Vs. STATE	June 1, 1987
VASUDEVAN NAIR Vs. STATE OF KERALA	August 12, 1987
VASUDEVAN NAIR Vs. KARUPPASWAMY UDAYAR	October 8, 1987
VELAYUDAN Vs. VARKEY	May 25, 1987
VELAYUDHAN Vs. DIRECTOR OF COLLEGIATE EDUCATION	January 5, 1987
VELAYUDHAN NAIR Vs. NARAYANAN NAMBOODIRI	August 19, 1987
VELAYUDHAN NAIR Vs. KERALA K Y KURIES PVT LTD	July 27, 1987
VIJAYAN Vs. COMMR CORPORATION OF COCHIN	March 31, 1987
VIJAYAN PILLAI N R Vs. COMMISSIONER OF INCOME TAX	July 31, 1987
VIMALARAJAN Vs. PUBLIC SERVICE COMMISSION	July 2, 1987
VISHWANATHA PAI Vs. REGIONAL PROVIDENT FUND COMMR	November 6, 1987
VISWAMBHARAN Vs. PARAMESWARAN ASARY	March 1, 1987
VITTAPPAN Vs. STATE	April 9, 1987
W S INSULATORS OF INDIA LID Vs. POWER SYSTEMS AND PROJECTS	October 19, 1987
XAVIER Vs. KURIAKOSE	January 14, 1987
Y JANARDHANA RAO Vs. STATE OF KERALA	July 24, 1987
ZACHARIA C J Vs. INCOME TAX OFFICER	December 16, 1987
ZAINUDDIN Vs. DY LABOUR COMMISSIONER	August 7, 1987

Year 1987 of HIGH COURT OF KERALA

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address