REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K GANGADHARAN Vs. STATE OF KERALA	March 5, 1986
A K KOCHUMOIDEEN Vs. KERALA FINANCIAL CORPN	June 20, 1986
A K SURENDRAN Vs. ANAPATHY	November 21, 1986
A V THOMAS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 28, 1986
ABDUL AZEEZ Vs. PAPPU	January 9, 1986
ABDUL JABBAR Vs. LAND ACQUISITION OFFICER	March 3, 1986
ABDUL MAJEED Vs. SPL TAHSILDAR	November 5, 1986
ABDUL RAHIMAN Vs. RANI	November 10, 1986
ABDUL RASHEED Vs. STATE OF KERALA	June 18, 1986
ABDUL SATHAR Vs. STATE OF KERALA	October 15, 1986
ACHUTHAN Vs. A J JOHN	February 13, 1986
ADVOCATE GENERAL Vs. T A RAJENDRAN	June 2, 1986
AGRICULTURAL INCOME TAX OFFICER Vs. THANKAMMA PARAMESWARAN	January 22, 1986
AHAMMED Vs. MAMMAD KUNHI	September 10, 1986
AHAMMED PILLAI Vs. PEYOLI AND CO	December 11, 1986
AJANTHA CASHEW CO Vs. ASST DIRECTOR OF ENFORCEMENT	July 10, 1986
AKALAKUNNAM PANCHAYAT Vs. STATE OF KERALA	February 4, 1986
ALI ROWTHER Vs. KOCHUPENNU	April 2, 1986
ALICE Vs. COMMR FOR WORKMENS COMPENSATION	August 14, 1986
ALPHONSE Vs. STATE OF KERALA	November 5, 1986
AMMINI Vs. AMMU	June 20, 1986
AMMUKUTTY AMMA Vs. VISWANTHA IYER	June 26, 1986
AMMUKUTTY AMMA Vs. THANKAMMA	December 1, 1986
ANANTHANARAYANA IYER Vs. NACHAMMAL	October 15, 1986
ANANTHAYYA GOWDER Vs. SAMA GOUNDAN	June 24, 1986
ANDAPPAN Vs. SARAMMA VARGHESE	January 10, 1986
ANIES Vs. RAPAI	September 26, 1986
ANNAMMA Vs. STATE OF KERALA	July 17, 1986
ANNIE SEBASTIAN Vs. JOSEPH OLIVERO	July 4, 1986
ANTONI Vs. ANDROSE	January 7, 1986
ANTONY Vs. THANDIYODE PLANTATIONS LTD.	July 29, 1986
APPOLO TUBES LIMITED Vs. STATE OF KERALA	January 30, 1986
ARU Vs. NAKUNNI	December 10, 1986
ASOKAN Vs. STATE OF KERALA	December 2, 1986
ASSAIN Vs. AHAMMED KUTTY	September 23, 1986
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MOHAMMED	August 6, 1986
ASST COMMR SALESTAX Vs. JANATHA EXPELLER CO	July 11, 1986
AUGUSTIN HENRY Vs. JOSEPH VARGHESE	July 22, 1986
AUTORICKSHAW OWNERS ASSOCIATION Vs. STATE OF KERALA	June 4, 1986
AYYAPPAN Vs. KARTHIAYANI AMMA	November 6, 1986
AYYAPPAN Vs. KARTHIAYANI AMMA	January 6, 1986
AYYAPPANKUTTY Vs. STATE	January 10, 1986
B THANKAPPAN Vs. TRIVANDRUM DIST CO OP BANK LTD	January 6, 1986
B. GANAPATHY Vs. STATE BANK OF INDIA	August 29, 1986
B.K.M. ANNAMMA Vs. STATE OF KERALA AND ORS.	July 13, 1986
BABURAJAN Vs. KESAVAN	July 22, 1986
BADSHA Vs. INCOMETAX OFFICER	December 4, 1986
BALAGOPALAN Vs. MANAGER	June 13, 1986
BALAKRISHNAN Vs. EXECUTIVE OFFICER	September 11, 1986
BALAN Vs. PHILO	November 27, 1986
BALAN NAIR Vs. BHAVANI AMMA	November 17, 1986
BALIAPATAM TILE WORKS LTD Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT	June 10, 1986
BAPPU PAREED Vs. KERALA FINANCIAL CORPN	October 21, 1986
BAVA Vs. CORPORATION OF COCHIN	June 18, 1986
BERELY Vs. XAVIER	August 6, 1986
BERLEY Vs. STATE	June 26, 1986
BHARUDAN DUGAR Vs. S I OF POLICE	February 11, 1986
BHASKARAN Vs. KERALA STATE ELECTRICITY BOARD	February 6, 1986
BHASKARAN Vs. STATE OF KERALA	April 3, 1986
BISMI ABDULLAH AND SONS Vs. REGIONAL MANAGER F C I TRIVANDRUM	January 6, 1986
C D G RAO Vs. ADDL SECY GOVT OF INDIA MINISTRY OF FINANCE	November 13, 1986
C J THOMAS Vs. SOUTH INDIAN BANK LTD	December 18, 1986
C K XAVIER Vs. BHAGARAJ SINGH	October 20, 1986
C.R. JOSE Vs. BOARD OF REVENUE	April 15, 1986
CALICUT CO-OPERATIVE MILK SUPPLY UNION Vs. CALICUT CO-OPERATIVE MILK SUPPLY WORKERS UNION	March 31, 1986
CARDAMOM MARKETING CO TRAV LIMITED Vs. COMMISSIONER OF INCOME TAX	January 21, 1986
CATHOLIC SYRIAN BANK LTD Vs. APPELLATE AUTHORITY	November 13, 1986
CENTRAL GOVERNMENT Vs. FR ALFRED JAMES FERNANDEZ	November 18, 1986
CHACKO Vs. MARIAKUTTY	July 16, 1986
CHAIRMAN CALICUT WYANAD MOTOR SERVICES P LTD Vs. STATE	September 23, 1986
CHANDRAN Vs. FOOD INSPECTOR	September 1, 1986
CHANDRAN Vs. STATE OF KERALA	October 1, 1986
CHANDRAN Vs. SECRETARY TO GOVT OF KERALA	August 12, 1986
CHANDRASEKHARAN Vs. STATE OF KERALA	January 24, 1986
CHELLAMMA Vs. HAMZA	June 24, 1986
CHELLAPPAN PILLAI Vs. UNION OF INDIA UOI	August 12, 1986
CHELLAPPAN PILLAI SREEVALSAN PILLAI Vs. BHAVANI AMMA THANKAMONI AMMA	October 17, 1986
CHERIAN Vs. ANNA S VARGHESE	November 14, 1986
CHERIYAKUTTY Vs. A K MADHAVAN UNNI	July 11, 1986
CHIRU AMMA Vs. KUNHIKRISHNAN NAMBIAR	December 19, 1986
CHIRUTHAKUTTY Vs. SUBRAMANIAN	July 3, 1986
CHUMMAR Vs. STATE	November 10, 1986
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE Vs. CALICUT REFRIGERATION COMPANY	October 7, 1986
COMMISSIONER Vs. CORPORATION OF COCHIN	June 27, 1986
COMMISSIONER OF INCOME TAX Vs. ALANICKAL COMPANY LIMITED	January 21, 1986
COMMISSIONER OF INCOME TAX Vs. M GEORGE AND BROTHERS	January 31, 1986
COMMISSIONER OF INCOME TAX Vs. ASIATIC SEA FOODS	February 5, 1986
COMMISSIONER OF INCOME TAX Vs. M SUBAIDA BEEVI	February 6, 1986
COMMISSIONER OF INCOME TAX Vs. KERALA STATE ROAD TRANSPORT CORPORATION GENERAL PROVIDENT FUND TRUST	January 15, 1986
COMMISSIONER OF INCOME TAX Vs. HAJI K ASSAINAR AND CO	January 20, 1986
COMMISSIONER OF INCOME TAX Vs. POLYFORMALIN PRIVATE LIMITED	March 6, 1986
COMMISSIONER OF INCOME TAX Vs. AMBUJAM BUS TRANSPORTS	March 7, 1986
COMMISSIONER OF INCOME TAX Vs. KANNAN DEVAN HILL PRODUCE COMPANY LIMITED	March 10, 1986
COMMISSIONER OF INCOME TAX Vs. CEANATTU FIRMS	February 21, 1986
COMMISSIONER OF INCOME TAX Vs. JACOBS	February 11, 1986
COMMISSIONER OF INCOME TAX Vs. ST GEORGE MOTORS	February 26, 1986
COMMISSIONER OF INCOME TAX Vs. RAJMOHAN CASHEWS PRIVATE LIMITED	February 25, 1986
COMMISSIONER OF INCOME TAX Vs. T A V TRUST	September 9, 1986
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS	September 24, 1986
COMMISSIONER OF WEALTH TAX Vs. KERALA STATE ROAD TRANSPORT CORPN GENL PROVIDENT FUND TRUST	January 31, 1986
CROMPTON GREAVES LTD Vs. TOSHIBA ANAND LAMPS LTD	March 19, 1986
D JAYAKUMARI Vs. STATE	November 10, 1986
DAMODARAN Vs. CHELLAMMA	November 17, 1986
DAMODARAN Vs. PALU	July 2, 1986
DAMODHARAN Vs. MEERA	August 12, 1986
DASAN Vs. STATE OF KERALA	February 21, 1986
DAVID VARGHESE Vs. MADHAVAN	June 23, 1986
DENA BANK Vs. K K ALEX	June 6, 1986
DEPUTY COMMISSIONER OF SALES TAX Vs. SULAIMAN	January 23, 1986
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE Vs. PADMA ENGINEERING WORKS	October 6, 1986
DEPUTY COMMISSIONER OF SALES TAX (LAW), BOARD OF REVENUE (TAXES) Vs. ZAID AND COMPANY	January 16, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. INDIAN OIL CORPORATION LTD	March 19, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PATTANCHERRY SERVICE CO-OPERATIVE BANK LTD	March 19, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RUBY RUBBER WORKS LTD	January 29, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HAJEE M K CHERIYA MAMOO AND BRORS	January 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. STATE OF KERALA	January 16, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K A LAEF	May 28, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. GLOBEL ENTERPRISES	June 20, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. T ANANDAN	December 17, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. THOMAS STEPHEN AND CO LTD	December 9, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SHIPHY INTERNATIONAL	November 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. S K ARTS	November 27, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MALAYALAM PLANTATIONS INDIA LTD	October 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ST ANTONYS GUILD	October 17, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KERALA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD	October 17, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM SPECIAL LEAVE PETITION AGAINST THIS JUDGMENT Vs. K GOPINATHAN NAIR AND COMPANY	December 10, 1986
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES TRIVANDRUM Vs. KEVEYAM AND CO	July 17, 1986
DEVADASAN DAYALAL Vs. COLLECTOR OF CUSTOMS	June 24, 1986
DEVAKY Vs. KRISHNANKUTTY	November 18, 1986
DEVASSY Vs. ADDL SALES TAX OFFICER	January 6, 1986
DEVASSYA Vs. ASST EXCISE COMMR	August 25, 1986
DEVU Vs. EXCISE CIRCLE INSPECTOR TIRUR	January 24, 1986
DHARMARAJAN Vs. IMPERIAL CHIT FUND	March 21, 1986
DHARMARAJAN Vs. STATE OF KERALA	March 14, 1986
DIR E D F E R ACT Vs. ALFRED JAMES FERNANDEZ	November 18, 1986
DISTRICT COLLECTOR Vs. K.BHASKARA KURUP	November 20, 1986
DISTRICT OFFICER K P S C Vs. KARTHIKEYAN	October 24, 1986
DIV PERSONNEL OFFICER SOUTHERN RAILWAY Vs. KARTHIYANI	December 9, 1986
DIVNL FOREST OFFICER Vs. N C BALAKRISHNAN	January 8, 1986
DR. GEORGE JACOB, ASSISTANT PROFESSOR Vs. STATE OF KERALA AND OTHERS	March 5, 1986
DY COMMISSIONER Vs. RAGHAVAN	December 5, 1986
DY COMMISSIONER OF SALES TAX Vs. S K ARTS	November 7, 1986
DY COMMR OF SALESTAX Vs. THOMAS STEPHEN AND CO LTD	November 9, 1986
DY COMMR OF SALESTAX Vs. BATA INDIA LTD	February 20, 1986
E C SARASWATHY AMMAL Vs. DIRECTOR OP PUBLIC INSTRUCTION	July 16, 1986
E K RAGHAVAN Vs. K K SAROJA	August 26, 1986
ELIKUTTY PAUL Vs. D.F.O	November 3, 1986
ELIZABETH Vs. ALAGESENDRAN CHETTIAR	January 24, 1986
ELLIKKAL KUNIYIL RAGHAVAN Vs. K. K. SAROJA	August 26, 1986
ERANLLOR SERVICE CO OP BANK LTD Vs. LABOUR COURT	May 30, 1986
ERNAKULAM DIST PVT BUS OPERATORS ASSOCN Vs. R T A	March 31, 1986
EXECUTIVE OFFICER PUZHATHI PANCHAYAT Vs. N C SEKHARAN	October 14, 1986
FACT M S H C CO OP SOC LTD Vs. A J CONSTRUCTIONS	September 10, 1986
FOOD CORPORATION OF INDIA Vs. PRATAP TRANSPORT CO	October 22, 1986
FOOD INSPECTOR Vs. ABDULLA	October 16, 1986
FOOD INSPECTOR Vs. ANANTHA PADMANABHAN	March 13, 1986
FOOD INSPECTOR Vs. P N MUTHU AND CO	February 28, 1986
FOOD INSPECTOR Vs. VARGHESE	January 7, 1986
FOOD INSPECTOR Vs. ABBAS	June 23, 1986
FOOD INSPECTOR Vs. ABOOBACKER	June 19, 1986
FOOD INSPECTOR CHANGANACHERRY Vs. AUGUSTY	December 11, 1986
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. P SUBRAMONIAN	July 24, 1986
FOOD INSPECTOR TELLICHERRY MUNICIPALITY Vs. K V BEERANKOYA	August 29, 1986
FOOD INSPECTOR, ALWAYE MUNICIPALITY Vs. P.M. SHAMSUDDIN AND ANOTHER	January 14, 1986
FRANCIS Vs. MOOSAKUTTY	June 11, 1986
FRANCIS MATHEW Vs. BANK OF MADURA LTD	June 17, 1986
G KRISHNANKUTTY NAIR Vs. P M GEORGE	June 24, 1986
G KRISHNANKUTTY NAIR Vs. P M GEORGE	July 24, 1986
GANAPATHY IYER Vs. KRISHNA IYER	August 6, 1986
GANESH PILLAI Vs. STATE OF KERALA	January 1, 1986
GANGADHARAN Vs. STATE OF KERALA	June 19, 1986
GENERAL TRADERS LTD Vs. PIERCE LESLIE INDIA LTD	September 12, 1986
GEORGE Vs. K V JOSEPH	October 31, 1986
GEORGE Vs. ANTHONY	April 3, 1986
GEORGE THOMAS Vs. STATE OF KERALA	October 10, 1986
GNANAMONY Vs. STATE OF KERALA	October 24, 1986
GOODS AGRO CHEMICALS Vs. ASSISTANT COLLECTOR OF CUSTOMS	August 19, 1986
GOPALAKRISHNAN Vs. STATE OF KERALA	March 11, 1986
GOPALAKRISHNAN NAIR AND ORS. Vs. KERALA STATE ELECTRICITY BOARD AND ORS.	November 18, 1986
GOPALAN Vs. VASU	July 31, 1986
GOPALAN NAIR Vs. GOVERNMENT OF KERALA	February 26, 1986
GOPINATHAN NAIR AND CO Vs. STATE OF KERALA	December 10, 1986
GOVT OF KERALA Vs. LAZAR	October 15, 1986
GOVT SERVANTS CO OP SOCIETY LTD Vs. SUKUMARAN NAIR	October 22, 1986
GUJARAT CARBON LTD Vs. STATE OF KERALA	March 25, 1986
HAJI P MAMMU Vs. ABDURAHIMAN BASHA	September 30, 1986
HAMEED Vs. SUMITHRA	August 1, 1986
HANEEFA Vs. NAINA MOHAMMED ROWTHER	June 6, 1986
HINDUSTAN PAPER CORPORATION Vs. N A MATHEW	October 15, 1986
HINDUSTHAN O C LTD Vs. DAMODARAN NAMBOODIRI	July 28, 1986
HOTEL MAHARANI PVT LTD Vs. CORPORATION OF CALICUT	June 26, 1986
INCOME TAX OFFICER Vs. KERALA OIL MILLS	July 8, 1986
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR	January 29, 1986
INDIAN TOURISM DEVELOPMENT CORPORATION Vs. LABOUR COURT	September 5, 1986
ISSAC JOSEPH Vs. SENIOR SUPERINTENDENT OF POST OFFICES	July 30, 1986
ITTA RAMAKRISHNAN Vs. KESAVAN VASUDEVAN & ANOTHER	February 22, 1986
J. VARGHESE AND ORS. Vs. STATE OF KERALA AND ORS.	October 29, 1986
JAMNADAS RAMAKISSAN DAS AND CO Vs. STATE OF KERALA	February 3, 1986
JANAKI AMMA Vs. BHARATHI AMMA	August 29, 1986
JANSO SOFT DRINKS PRIVATE LTD Vs. STATE OF KERALA	August 28, 1986
JAYADEVA PANICKER Vs. VELAYUDHAN	October 16, 1986
JESS RALPH Vs. MODERN SAVINGS	January 29, 1986
JESSY VAZ Vs. CHERIAN	September 11, 1986
JOS Vs. PRESIDING OFFICER LABOUR COURT	June 13, 1986
JOSE N J Vs. THAVARAKKATTIL CHANDRI	October 31, 1986
JOSEPH Vs. STATE OF KERALA	September 30, 1986
JOSEPH Vs. OUSEPH	August 19, 1986
JOSEPH ANTONY Vs. STATE	April 9, 1986
JOSEPH JOHN Vs. STATE OF KERALA	March 10, 1986
JOY Vs. STATE OF KERALA	January 20, 1986
JOY Vs. CALICUT UNIVERSITY	July 23, 1986
JOY VARGHESE Vs. STATE OF KERALA	February 21, 1986
K A BABU Vs. STATE OP KERALA	August 11, 1986
K B JACOB Vs. REGIONAL COMMISSIONER	June 25, 1986
K BABU Vs. UNION OF INDIA UOI	January 27, 1986
K C BHASKARAN NAIR Vs. CARONA SHOE CO LTD	October 21, 1986
K C ITOOP AND SONS Vs. ANTONY	February 26, 1986
K I MOHANAN Vs. JEEJABAI	August 1, 1986
K J JOSEPH Vs. HONBLE JUSTICE K SUKUMARAN	December 4, 1986
K K MARAKKAR Vs. KERALA PUBLIC SERVICE COMMISSION	November 11, 1986
K KRISHNAN ELAYATH Vs. A. SURESH	January 3, 1986
K P OIL MILLS Vs. COMMR PONNANI MUNICIPALITY	October 8, 1986
K R G NAIR Vs. SR INSPECTOR CUM SPL S O CO OP SOCIETIES	June 6, 1986
K R GOPINATHAN NAI Vs. SENIOR INSPECTOR CUM SPL SALES OFFICER OF CO OP SOC	June 6, 1986
K S E B Vs. KAMALAKSHY AMMA	September 5, 1986
K S E BOARD Vs. SUNDARAM ESTATE	November 20, 1986
K S RAJOMONY Vs. S PARAMESWARAN SEBASTIAN DAVIS R BHASKARAN GOVERNMENT PLEADER	April 4, 1986
K SUDHAKARAN Vs. PADMAVATHI AMMA LAILA BAI	September 8, 1986
K SUNIL Vs. UNIVERSITY OF KERALA	June 5, 1986
K THOMAS VARGHESE Vs. COMMISSIONER OF INCOME TAX	March 6, 1986
K V CHALASERI Vs. BHAVANI	October 23, 1986
K VASANTHAKUMAR Vs. STATE	July 30, 1986
K VASANTHAKUMAR Vs. STATE	July 13, 1986
K.P. GOPALAKRISHNAN Vs. STATE OF KERALA	May 30, 1986
K.P. PARAMESWARAN PILLAI AND ORS. Vs. PARVATHY AMMA GOURIKUTTY AMMA AND ANR.	July 26, 1986
K.P. VIJAYAN & OTHERS Vs. RETURNING OFFICER & ANOTHER	October 12, 1986
K.R. JOSEPH Vs. DISTRICT COLLECTOR	April 25, 1986
K.T. GOPALAN NAMBIAR Vs. THE TALUK LAND BOARD AND OTHERS	November 14, 1986
KADAPURATH ILLAM KHALID Vs. B P SULEKHA	September 5, 1986
KALLARACKAL AGENCIES Vs. STATE OF KERALA	February 21, 1986
KAMALAMMA Vs. TRIVANDRUM PERMANENT BANK	July 23, 1986
KANAYANNUR SERVICE CO OP SOCIETY Vs. C P SANKUNNY	November 18, 1986
KANDUNNY Vs. SPL TAHSILDAR L A CHITTUR	October 17, 1986
KANNAPPAN Vs. R T O	July 10, 1986
KARAYI CHEROOTY Vs. STATE OF KERALA	October 22, 1986
KARUNAKARAN Vs. SPECIAL SALE OFFICER	May 26, 1986
KASSIM BEEVI Vs. MEERANCHI MYTHEEN BEEVI	November 17, 1986
KERALA CHLORATES AND CHEMICALS LTD Vs. REGISTRAR OF COMPANIES	November 17, 1986
KERALA FILM ARTISTS AND CRITICS SOCIETY Vs. UNNI MENON	September 26, 1986
KERALA GAZETTED OFFICERS FRONT Vs. STATE OF KERALA	November 7, 1986
KERALA PUBLIC SERVICE COMMISSION Vs. SANTHAMMA	December 12, 1986
KERALA STATE ELECTRICITY BOARD Vs. WEBUILD PRIVATE LTD	August 14, 1986
KESARIA TEA COMPANY LIMITED Vs. INCOME TAX OFFICER	August 28, 1986
KHADIJA UMMA Vs. PARU	May 26, 1986
KOCHAPPAN Vs. KRISHNAN	October 31, 1986
KOCHU KUNJU Vs. STATE OF KERALA	September 9, 1986
KOCHUMARIAM Vs. K S E BOARD TRIVANDRUM	August 8, 1986
KODAKARA PANCHAYAT Vs. SUKUMARAN	March 10, 1986
KRISHNA VENI Vs. STATE OF KERALA	March 13, 1986
KRISHNAN Vs. STATE	March 26, 1986
KRISHNAN Vs. STATE OF KERALA	January 10, 1986
KRISHNAN NAIR Vs. LEKSHMI AMMA	March 3, 1986
KUMARAN NAIR Vs. DAMODARAN NAIR	January 15, 1986
KUNHABDULLA Vs. GOVT OF INDIA	October 21, 1986
KUNHIKRISHNAN Vs. SECRETARY NADAPURAM SERVICE CO OP BANK LTD	May 13, 1986
KUNHIMOHAMMED Vs. AHMEDKUTTY	November 4, 1986
KUNHIPATHUMMA Vs. KUNHAPPA	December 10, 1986
KUNHIPATHUMMA Vs. KUNHAPPA	December 18, 1986
KUNJU KUNJU Vs. ALEY	November 11, 1986
KUNJUKUTTY Vs. STATE OF KERALA	August 8, 1986
KUNJULAKSHMI Vs. DISTRICT MAGISTRATE	July 17, 1986
KUNJUNNI PILLAI Vs. VISWAMBHARAN	July 10, 1986
KUNJURAMAN Vs. SARAMMA	June 6, 1986
KUNNATHU AUTOMOBILES Vs. MUTHU AYYAN CHETTIAR	January 28, 1986
KURIAKOSE Vs. STATE	October 10, 1986
KURIEN Vs. STATE OF KERALA	December 13, 1986
KURION Vs. ALPHONSA	June 3, 1986
KUTTIALI Vs. DISTRICT COLLECTOR	August 22, 1986
KUTTIKRISHNAN Vs. STATE OF KERALA	February 10, 1986
L I C OF INDIA Vs. L KAMALAMMA	January 16, 1986
LAKSHMI BAI Vs. TALUK LAND BOARD	January 13, 1986
LATHEEF Vs. STATE OF KERALA	December 19, 1986
LONAPPAN Vs. PAVUNNI	July 23, 1986
LUIZ Vs. ABDUL RAHIMAN	July 9, 1986
M C SHANMUKHAN Vs. VACHALI JAYALAKSHMI	October 21, 1986
M C VASUDEVAN NAMBIAR Vs. M C KRISHNAN NAMBIAR	October 10, 1986
M KUNHAYISU Vs. P KALLYANI	February 28, 1986
M KUNHIRAMA KURUP Vs. M KRISHNAN KURUP	July 9, 1986
M N DIVAKARAN Vs. STATE	February 14, 1986
M P GANGADHARAN Vs. T A RAJENDRAN	March 12, 1986
M P NARAYANA PILLAI Vs. M P CHACKO	July 11, 1986
M T GEORGE Vs. KERALA STATE ELECTRICITY BOARD	August 8, 1986
M.K. RAVI Vs. MANAGING DIRECTOR KERALA STATE BAMBOO CORPORATION	July 11, 1986
MADHAVAN Vs. CHANDRAN NAIR	December 22, 1986
MADHAVAN UNNITHAN Vs. SUMATHI AMMA	July 23, 1986
MADHAVI Vs. STATE OF KERALA	April 2, 1986
MADHAVI AMMA Vs. STATE OF KERALA	March 10, 1986
MADRAS RUBBER FACTORY LTD Vs. RUBBER BOARD	May 26, 1986
MADURA COATS LTD Vs. MATHAN	January 17, 1986
MALABAR INDUSTRIAL CO LTD Vs. JOHN ANTHRAPER	January 31, 1986
MANHERI RAJAN Vs. STATE	July 24, 1986
MANI Vs. STATE OF KERALA	December 16, 1986
MANIKKAM Vs. KAMALA	February 14, 1986
MANU Vs. ABOOBAKER	January 17, 1986
MANUAL THOMAS Vs. STATE	September 3, 1986
MAROLI BALAN Vs. MAROLI DANNU	May 29, 1986
MARTHOMA RUBBER CO Vs. UNION BANK OF INDIA	October 21, 1986
MARY Vs. GOPALAN	December 3, 1986
MATHAI Vs. JOY	August 29, 1986
MATHAI JOHN Vs. KATHIRKUTTY	September 25, 1986
MATHEW AND MATHEW Vs. COMMISSIONER OF INCOME TAX	March 5, 1986
MAVELIKARA EX SERVICEMENS CO OP SOCIETY Vs. RAJAMMA	February 19, 1986
MAYAPPA GOUNDEN Vs. BHAGYALAKSHMI	August 1, 1986
MOHAMMED Vs. STATE OF KERALA	March 26, 1986
MOHAMMED ALI Vs. REGIONAL TRANSPORT AUTHORITY	July 14, 1986
MOHAMMED KOYA Vs. BALAN	December 1, 1986
MOHAMMED SHAFI Vs. PALLATH MOHAMMED HAJI	August 13, 1986
MOHANA Vs. STATE OF KERALA	February 27, 1986
MOHANAN NAMBIAR Vs. STATE OF KERALA	December 12, 1986
MOHANRAJ Vs. REGIONAL P F COMMISSIONER	November 6, 1986
MOIDU Vs. CANARA BANK	August 14, 1986
MOITHEEN KUNJU Vs. VEEVIKUNJU	September 8, 1986
MONI Vs. STATE OF RAJASTHAN	November 6, 1986
MONIAN PILLAI Vs. STATE	October 30, 1986
MOOSATH Vs. STATE OF KERALA	January 8, 1986
MUNICIPALITY OF QUILON Vs. VISWAMBHARAN	July 12, 1986
MUNICIPALITY OF QUILON & ANOTHER Vs. S. VISWAMBHARAN	June 26, 1986
MURALI Vs. STATE OF KERALA	December 4, 1986
MUSLIM EDUCATIONAL SOCIETY Vs. K A PARYARYI	August 1, 1986
MUTHU Vs. STATE	January 28, 1986
N J JOSEPH Vs. LABOUR COURT	November 26, 1986
N. RENI Vs. R.T.A. AND OTHERS	February 27, 1986
N. SUKUMARAN Vs. STATE OF KERALA	October 17, 1986
N. VENKITESWARA IYER Vs. APPUKUTTY MOOTHAN	February 11, 1986
NAGATHINGAL INDIRA AMMA Vs. NAGATHINGAL KUNHIKRISHNAN NAIR	January 30, 1986
NANIKUTTY AMMA Vs. TRIVANDRUM PERMANENT BANK	July 23, 1986
NARAYANAN Vs. MALOTH SERVICE CO OP BANK	June 17, 1986
NARAYANAN Vs. KUNCHI AMMA PARUKUTTY AMMA	October 22, 1986
NARAYANAN Vs. STATE OF KERALA	October 16, 1986
NASEEMA Vs. P.C. SEBASTAIN	August 14, 1986
NATIONAL INSURANCE CO LTD Vs. CHANDU	October 13, 1986
NAYARAMBALAM PANCHAYAT Vs. NARAKKAL PANCHAYAT	August 25, 1986
NAZEEMA Vs. SEBASTIAN	August 14, 1986
NEELAKANTAN KAMALASANAN Vs. ACHUTHAN VASUDEVAN	February 12, 1986
NEHEMIA JOSEPH Vs. STATE OF KERALA	December 5, 1986
NEW INDIA ASSURANCE CO LTD Vs. K PATHUMMA	March 10, 1986
OFFICIAL LIQUIDATOR Vs. RAMAKRISHNA IYER	August 5, 1986
OFFICIAL LIQUIDATOR Vs. INDIAN BANK	January 29, 1986
OUSEPH Vs. THOMAS	August 5, 1986
P A CHACKO Vs. BOARD OF REVENUE	January 1, 1986
P ASOKAN Vs. WESTERN INDIA PLYWOODS LTD	December 22, 1986
P JOHN ZACHARIA AND CO Vs. ITTYCHERIAH	August 13, 1986
P K MOHAMMAD PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	January 2, 1986
P K VISALAKSHY Vs. STATE OF KERALA	January 7, 1986
P M ALIAS Vs. STATE OF KERALA	January 15, 1986
P M ANTONY Vs. DIST COLLECTOR	November 11, 1986
P M KUNHABDULLA HAJI Vs. INCOME TAX OFFICER	January 6, 1986
P R RAMAKRISHNAN Vs. SUBBARAMMA	November 18, 1986
P SEETHI HAJI Vs. STATE OF KERALA	October 23, 1986
P T IDUCULLA Vs. BHARAT PETROLEUM CORPORATION LTD	March 7, 1986
P. S. C. TRIVANDRUM Vs. M. K. SANTHAMMA & ANOTHER	December 12, 1986
P. SUBAIDA Vs. K. KRISHNAN & ANOTHER	January 10, 1986
P.C. WARRIAR Vs. K. LAKSHMIKUTTY WARASSIAR	February 6, 1986
P.G. HARI Vs. DIRECTOR GENERAL, INDIAN COUNCIL	November 13, 1986
P.K. VARKEY Vs. STATE OF KERALA	December 4, 1986
P.K.ITTYRAH Vs. STATE OF KERALA	May 26, 1986
P.M. MANSOOR Vs. STATE OF KERALA	June 15, 1986
P.N. BAHULAYAN Vs. PLANTATION CORPORATION OF KERALA AND ANOTHER	March 21, 1986
P.N. SAMBASIVAN AND OTHERS Vs. STATE BANK OF TRAVANCORE AND OTHERS	September 8, 1986
PADMANABHA PILLAI Vs. SANKARAN VISWAMBARAN	July 10, 1986
PADMANABHAN Vs. SULAIMAN KUNJU AHAMED	June 26, 1986
PAILOTH Vs. KUNJUVAREED	August 22, 1986
PAILY Vs. PHILIP	July 2, 1986
PAILY Vs. RAGHAVAN	December 17, 1986
PALGHAT MUNICIPALITY Vs. NARAYANAN NAIR	January 21, 1986
PALGHAT OIL MILLS Vs. STATE OF KERALA	November 27, 1986
PAMPADY RURAL CO OP HOUSING SOCIETY Vs. JOINT REGISTRAR	June 6, 1986
PANAN ASSOCIATION Vs. STATE OE KERALA	October 10, 1986
PANKAJAKSHAN Vs. STATE OF KERALA	June 1, 1986
PANKAJAKSHAN Vs. UNITED ENTERPRISES	June 20, 1986
PARAKASH Vs. UNION OF INDIA	July 21, 1986
PARAMESWARAN Vs. N RAMACHANDRAN	July 9, 1986
PARAMESWARAN Vs. RAMAN	March 26, 1986
PARAMESWARAN NAIR Vs. ETTUMANOOR PANCHAYAT	May 29, 1986
PARAMESWARAN PILLAI Vs. JANAKI AMMA	July 16, 1986
PATHU MUTHUMMAL Vs. ASUMA BEEVI	September 9, 1986
PAUL FRANCIS AMBUKKARAM Vs. UNION OF INDIA	January 1, 1986
PERIYAR CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX	January 15, 1986
PHILIP Vs. SKARIA	December 2, 1986
PHILIP LUKKA Vs. FRANCISCAN ASSOCIATION	January 2, 1986
PHILIPOSE GEORGE Vs. KOSITY VARGHESE	September 12, 1986
PHILIPPOSE MAR THEOPHILUS Vs. STATE OF KERALA	October 15, 1986
POLYFORMALIN P LTD Vs. COMMR OF INCOMETAX	March 6, 1986
POOLAKKAL KUNCHU Vs. STATE OF KERALA	January 17, 1986
PRABHAKARAN Vs. ANTHAPPAN	September 10, 1986
PREM KUMAR N VADHYAR Vs. DIST TREASURY OFFICER	July 18, 1986
R NAGARAJAN AND CO Vs. STATE OF KERALA	September 30, 1986
RADHA Vs. APPU	October 24, 1986
RAGHAVAN Vs. AHMED	September 5, 1986
RAGHAVAN Vs. STATE OF KERALA	April 3, 1986
RAGHUNATHAN Vs. DY SUPDT OF POLICE	October 15, 1986
RAHELAMMA KOSITY Vs. YOHANNAN	September 2, 1986
RAHIMA BEEVI Vs. KERALA FINANCIAL CORPN	February 26, 1986
RAIMAND AUGUSTINE Vs. LUDVIC	June 10, 1986
RAJA TILE AND MATCH WORKS Vs. PAPPU	June 27, 1986
RAJAGOPALAN NAIR Vs. KERALA STATE HOUSING BOARD	February 19, 1986
RAJALAKSHMI PILLAI Vs. RAMACHANDRA KARNAVAR	November 24, 1986
RAMACHANDRAN Vs. VELAYUDHAN	April 1, 1986
RAMAKRISHNAN Vs. VASUDEVAN	February 28, 1986
RAMAKRISHNAN Vs. DISTRICT COLLECTOR	July 24, 1986
RAMANATHAN Vs. NAZIR HUSSAIN	October 20, 1986
RAMESAN Vs. STATE OF KERALA	October 24, 1986
RAVEENDRAN Vs. MRUTHYUNJAYAN	October 14, 1986
RAVINDRAN Vs. SPECIAL TAHSILDAR L A	April 3, 1986
REGHUNATHA Vs. KUNJALA	March 14, 1986
REGIONAL DIRECTOR E S I CORPORATION Vs. NARAHARIRAO	August 14, 1986
REGIONAL DIRECTOR E S I CORPORATION Vs. KERALA XAUMODI	September 30, 1986
RENI Vs. REGIONAL TRANSPORT AUTHORITY	July 30, 1986
RESERVE BANK OF INDIA Vs. FRANCIS	August 26, 1986
REV FR BERNAD THATTIL Vs. RAMACHANDRAN PILLAI	October 6, 1986
REV. C.S. JOSEPH Vs. T.J. THOMAS	August 26, 1986
RHAGARAJ SINGH Vs. XAVIER	March 13, 1986
ROSILY MATHEW Vs. JOSEPH	June 6, 1986
S C S MENON Vs. UNIVERSITY OF COCHIN	March 31, 1986
S M BADSHA Vs. INCOME TAX OFFICER	December 4, 1986
S. SANDESH Vs. K.A. THOMAS	August 4, 1986
S. SAROJA Vs. A.E.O., PATTAMBI	October 17, 1986
SADASIVAN Vs. STATE OF KERALA	October 7, 1986
SADASIVAN PILLAI Vs. VIJAYALAKSHMI	October 3, 1986
SANKARAN Vs. VELUKUTTY	June 20, 1986
SANKARANARAYANAN Vs. STATE OF KERALA	January 16, 1986
SANTHA Vs. RAJAPPAN PILLAI	August 11, 1986
SANTHAMMA Vs. PRABHAKARAN	July 2, 1986
SANTHAMMA Vs. STATE OF KERALA	October 23, 1986
SARASAMMA Vs. STATE OF KERALA	April 3, 1986
SAROJINI AMMA Vs. ABUBACKER	July 4, 1986
SASI Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY	September 1, 1986
SEBASTIAN Vs. FOOD INSPECTOR	December 8, 1986
SEBASTIAN Vs. THRESSIA	February 27, 1986
SECY K S B P AND C OF W P Vs. G R S MFG WVG CO LTD	April 2, 1986
SHALIMAR ROPE WORKS LTD Vs. N C JOHN AND SONS LTD	October 24, 1986
SHAMBHOGUE Vs. STATE OF KERALA	July 2, 1986
SHANMUGHAN Vs. PAUL	September 25, 1986
SHANTHIVARMA JAIN M P Vs. STATE OF KERALA	February 6, 1986
SHERIFFA Vs. ALIKUTTY	September 12, 1986
SHIPPING CORPORATION OF INDIA LTD Vs. KANDASWAMY	June 16, 1986
SHRI RAMAKRISHNA MILLS LTD Vs. ASST COLLECTOR OF CUSTOMS	May 26, 1986
SIMON Vs. N JAYANTH	February 6, 1986
SIVAKUMAR Vs. AGARWAL	October 15, 1986
SIVAN Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL TRICHUR	September 23, 1986
SIVARAMAN Vs. V C NARAYANAN	February 19, 1986
SOMAN Vs. STATE OF KERALA	January 17, 1986
SOMAN NAIR Vs. PRATHAPAN	June 30, 1986
SOUTH INDIAN BANK LTD Vs. OUSEPH	July 30, 1986
SREEVALSAN PILLAI Vs. THANKAMONI AMMA	October 17, 1986
SRI RAMAKRISHNA MILLS (CBE) LTD AND OTHERS Vs. THE ASST. COLLECTOR OF CUSTOMS	June 5, 1986
STATE Vs. SAROJA	December 17, 1986
STATE Vs. VENMONY PANCHAYAT	February 20, 1986
STATE BANK OF TRAVANCORE Vs. BHASKARAN	September 5, 1986
STATE OF KERALA Vs. SIEY VARGHESE	October 7, 1986
STATE OF KERALA Vs. K P NANU VENUGOPALAN	October 9, 1986
STATE OF KERALA Vs. GOVINDAN PONNAMMA	October 23, 1986
STATE OF KERALA Vs. OCEAN WEALTH	October 24, 1986
STATE OF KERALA Vs. DHANANJAYAN NAMBIAR	November 21, 1986
STATE OF KERALA Vs. ARYA REFRIGERATION AND AIR CONDITIONING CO	November 10, 1986
STATE OF KERALA Vs. RAVEENDRANATHAN	November 10, 1986
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK	November 11, 1986
STATE OF KERALA Vs. VASUDEVAN NAMBOODIRI	December 9, 1986
STATE OF KERALA Vs. THOMAS	February 27, 1986
STATE OF KERALA Vs. G SANKARAN NAIR	March 11, 1986
STATE OF KERALA Vs. GOPALAKRISHNAN	June 26, 1986
STATE OF KERALA & ANOTHER Vs. THE VENMONEY PANCHAYAT & ANOTHER	February 21, 1986
SUBAIDA Vs. KRISHNAN	January 6, 1986
SUGATHAN Vs. DY SUPDT OF POLICE	July 3, 1986
SUKUMARAN NAIR Vs. STATE OF KERALA	December 4, 1986
SULAIMAN Vs. RAMACHANDRAN	March 26, 1986
SUMATHY Vs. DAKSHAYANI	October 20, 1986
SUMATHY AMMA Vs. SANKARA PILLAI	March 4, 1986
SUNBAY FOOD CORPORATION Vs. STATE OF KERALA	May 2, 1986
SUNDARESAN Vs. V RAMACHANDRAN	August 28, 1986
SURENDRAN NAIR Vs. LEELAVATHI AMMA	September 2, 1986
SWARNA AMMAL Vs. SETHUMADHAVAN	July 22, 1986
T A RAJENDRAN Vs. GOVERNOR OF KERALA	July 4, 1986
T A RAJENDRAN Vs. GOVERNOR OF KERALA	June 4, 1986
T T THOMAS Vs. ELISA	August 11, 1986
T V SUBRAMANIA KURUKKAL Vs. STATE	January 2, 1986
T.V. SUBRAMANTA KURUKKAL Vs. STATE OF KERALA & OTHERS	January 21, 1986
TALUK LAND BOARD Vs. SREEKRISHNAN	June 21, 1986
TELLICHERRY MADRASSA DARUSSALAM Vs. ASSESSING AUTHORITY	June 7, 1986
THANKAMMA Vs. DIST MEDICAL OFFICER	September 9, 1986
THE CATHOLIC SYRIAN BANK LTD Vs. THE APPELLATE AUTHORITY & ANOTHER	November 12, 1986
THE NEW INDIA ASSURANCE CO. LTD. Vs. KAYICHA UMMA	September 30, 1986
THEKKETHODIKA MAMMADUNNI Vs. ADANGALPURAVAN ALAVIKUTTY	October 14, 1986
THIMOTHY Vs. STATE OF KERALA	December 16, 1986
THIMOTHY Vs. STATE OF KERALA	December 12, 1986
THRESSIA Vs. K S E B	December 19, 1986
THRESSIAMMA VARGHESE Vs. KERALA STATE FINANCIAL CORPN	April 3, 1986
THULASI BHAI Vs. STATE OF KERALA	February 12, 1986
TRAVANCORE RAYONS LTD Vs. COMMISSIONER OF INCOME TAX	March 20, 1986
TRICHUR URBAN CO-OP BANK LTD Vs. DISTRICT LABOUR OFFICER	October 9, 1986
UNION BANK OF INDIA Vs. CHERIAN	October 29, 1986
UNION OF INDIA Vs. GOPALAN	October 16, 1986
UNION OF INDIA Vs. MATAHI	September 25, 1986
UNITED INDIA FIRE AND GENL. INS. COMPANY LTD. Vs. C.P. VARGHESE AND ORS.	November 24, 1986
UNITED INDIA INSURANCE Vs. N. GANGADHARAN NAIR	July 15, 1986
UNITED INDIA INSURANCE CO Vs. GANGADHARAN NAIR	July 1, 1986
UNITED INDIA INSURANCE CO LTD Vs. GANGADHARAN	July 18, 1986
UNITED INDIA INSURANCE CO LTD Vs. PADMINI AMMA	March 31, 1986
UNITED INDIA INSURANCE CO. LTD Vs. MOTOR ACCIDENTS CLAIMS TRIBUNALS	June 24, 1986
UNITED INDIA INSURANCE CO. LTD Vs. CENTRAL GOODS TRANSPORT	February 25, 1986
UNITED INDIA INSURANCE CO. LTD. Vs. RATNAMMA AND ORS.	September 12, 1986
UNNIE MENON Vs. KERALA FILM ARTISTS CRITICS SOCIETY	September 26, 1986
V RUGMINI Vs. STATE OF KERALA	November 13, 1986
V.K. DAMODARAN Vs. GHEDLAMMA AND ORS.	November 17, 1986
VADAKKE MAYYOTTUCHALIL KELAPPAN Vs. VIJAYAN	April 4, 1986
VARGHESE Vs. STATE OF KERALA	October 24, 1986
VARGHESE Vs. STATE	October 9, 1986
VARGHESE Vs. ANNAMMA	December 10, 1986
VASAVAN Vs. BALAKRISHNAN	July 18, 1986
VASU PILLAI Vs. STATE OF KERALA	January 2, 1986
VEERAKANI RAWTHER Vs. MADHAVAN UNNI	July 11, 1986
VELAYUDHAN NADAR Vs. STATE OF KERALA	April 3, 1986
VELUNNI Vs. APPU	February 28, 1986
VENKATARAJA SARMA Vs. STATE OF KERALA	April 4, 1986
VENU Vs. STATE OF KERALA	January 9, 1986
VENUGOPALAN Vs. CO OPERATIVE TRIBUNAL	August 26, 1986
VESUDEVAN Vs. STATE OF KERALA	December 9, 1986
VICAR ST MARYS CHURCH Vs. NARAYANAN	February 3, 1986
VIJAY KUMAR Vs. D I G OF POLICE	December 4, 1986
VIJAYAN Vs. RETURNING OFFICER	September 12, 1986
VIKRAMAN Vs. STATE OF KERALA	October 10, 1986
VIKRAMAN Vs. STATE OF KERALA	November 12, 1986
VIMALA HENGSU Vs. CHANDRAMATHI	January 28, 1986
WIFE Vs. HUSBAND	July 3, 1986
YAMUNA Vs. BHAVANI	December 22, 1986
YOHANNAN YESUDASAN Vs. STATE OF KERALA	April 1, 1986
YUSUF SAIT Vs. ANANTHARAMA KRISHNA IYER	June 13, 1986

Year 1986 of HIGH COURT OF KERALA

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