|
A ABDUL RAHIM Vs. STATE
|
July 20, 1984 |
|
A K M MATHEW Vs. T V BALAN
|
July 20, 1984 |
|
A P ABOOBACKER Vs. SALES TAX OFFICER 1ST CIRCLE CANNANORE
|
June 29, 1984 |
|
A P AUGUSTINE Vs. SUPT OF POST OFFICES
|
January 4, 1984 |
|
A Z MOHAMMED FAROOQ Vs. STATE GOVERNMENT
|
January 24, 1984 |
|
A.M. PADMAKSHI Vs. SUDARSAN CHITS (INDIA) LTD.
|
March 26, 1984 |
|
ABDUL RAHIMAN Vs. STATE OF KERALA
|
November 24, 1984 |
|
ABDUL SALAM Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
|
November 29, 1984 |
|
ABDULLA Vs. RENT CONTROLLER
|
August 20, 1984 |
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ABDULLAKUTTY Vs. ABUBACKER
|
October 12, 1984 |
|
ABOOBACKER Vs. STO
|
June 29, 1984 |
|
ABRAHAM Vs. ASSOCIATED ENGINEERING CORPORATION
|
September 24, 1984 |
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ABRAHAM Vs. AGRL I T O NEDUMANGAD
|
June 14, 1984 |
|
ABRAHAM Vs. ASSOCIATED ENGINEERING CORPORATION, TRIVANDRUM
|
September 19, 1984 |
|
ABRAHAM JACOB Vs. USHA K. MAMMAN
|
July 4, 1984 |
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ABRAHAM VADAKKANCHERRY Vs. STATE OF KERALA
|
July 5, 1984 |
|
ALAVI Vs. AMINAKUTTY
|
August 28, 1984 |
|
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA
|
October 16, 1984 |
|
ALUMINIUM INDUSTRIES LTD Vs. UNION OF INDIA
|
February 7, 1984 |
|
AMAN TRADERS Vs. STATE OF KERALA
|
April 6, 1984 |
|
AMMU Vs. SASTHA TRADING CO
|
February 6, 1984 |
|
ANIL KUMAR Vs. GOPIKUTTAN NAIR
|
August 27, 1984 |
|
ANNAMMA Vs. ELSAMMA
|
January 6, 1984 |
|
ANNAMMA Vs. ELSAMMA AND ORS.
|
January 18, 1984 |
|
ANNAMMA THOMAS Vs. T JOSEPH
|
February 16, 1984 |
|
ASOKA OIL MILLS Vs. SALES TAX OFFICER IRINJALAKUDA
|
April 3, 1984 |
|
AUGUSTHY THOMAS Vs. STATE OF KERALA
|
June 15, 1984 |
|
AZEEZ Vs. STATE OF KERALA
|
February 15, 1984 |
|
AZEEZ Vs. STATE OF KERALA
|
January 19, 1984 |
|
B M AISHABI Vs. A YAKUB
|
February 27, 1984 |
|
B RAJEEVI R HEGDE Vs. THYAMPANNA SHETTY
|
February 15, 1984 |
|
BABU Vs. STATE OF KERALA
|
January 4, 1984 |
|
BABU JOSEPH Vs. STATE OF KERALA
|
September 27, 1984 |
|
BALAGANGADHARA MENON Vs. T V PETER
|
April 12, 1984 |
|
BALAN Vs. FOOD INSPECTOR ALWAYE MUNICIPALITY
|
February 8, 1984 |
|
BATA INDIA LTD. Vs. STATE OF KERALA AND OTHERS
|
March 20, 1984 |
|
BEERANKUTTY Vs. MUNICIPAL COMMR. MANJERY
|
June 2, 1984 |
|
BHAGEERATHI Vs. RAMACHANDRAN
|
December 17, 1984 |
|
BHARATA BANKERS Vs. E RAJENDRA
|
January 4, 1984 |
|
BHASKARA PANICKER Vs. CO OP TRIBUNAL
|
November 12, 1984 |
|
BHASKARAN Vs. UNNI
|
July 27, 1984 |
|
C A KUMARAN Vs. COCHIN SHIPYARD LTD
|
June 25, 1984 |
|
C R RAMAN Vs. KARTHIKAYAN
|
June 19, 1984 |
|
C S CHANDRASEKHARAN NAIR Vs. K GEORGE
|
August 10, 1984 |
|
C T MATHEW Vs. GOVT OF INDIA HOME DEPT C I B
|
September 27, 1984 |
|
CANARA BANK Vs. BRUNTON AND COMPANY ENGINEERS LTD.
|
July 12, 1984 |
|
CHAKRAYUDHAN Vs. SARADA
|
April 9, 1984 |
|
CHANDRIKA AMMA Vs. MOHAMMED
|
July 2, 1984 |
|
CHEMMEENS Vs. INCOME TAX OFFICER
|
April 24, 1984 |
|
CHILLIKKODATHIL MANUEL AUGUSTIN Vs. STATE OF KERALA
|
August 30, 1984 |
|
CLARA Vs. AUGUSTINE
|
March 12, 1984 |
|
CO OPERATIVE TEA SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1984 |
|
COCHIN SHIPYARD EMPLOYEES UNION Vs. MANAGER (PERSONAL) COCHIN SHIPYARD LTD
|
April 4, 1984 |
|
COMMANDANT M S P Vs. JAYADEVAN
|
April 12, 1984 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED
|
July 24, 1984 |
|
COMMISSIONER OF AGRL. INCOME TAX Vs. PULLANGODE RUBBER & PRODUCE CO. LTD.
|
March 24, 1984 |
|
COMMISSIONER OF GIFT TAX Vs. PHILIP V M
|
August 1, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. M A UNNERIKUTTY
|
August 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK TEXTILES PRIVATE LIMITED
|
August 8, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. S KUMARASWAMY REDDIAR SONS
|
August 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. B RAMANUJAM THAMPI
|
August 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. NARAYANA TRUST
|
August 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. M C MENON
|
September 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. QUILON MARINE PRODUCE COMPANY
|
October 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PARTHAS TRUST
|
October 21, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION
|
October 24, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SEEMATTI TRUST
|
July 23, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K
|
July 30, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PHAIR LABORATORIES
|
July 17, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. G T N TEXTILES LIMITED
|
July 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MITTAL STEEL RE ROLLING AND ALLIED INDUSTRIES PRIVATE LIMITED
|
July 6, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SYED MOHAMMAD KANNU P M AND CO
|
June 22, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LTD
|
June 25, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ANTONY P T AND SONS
|
June 27, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TIMBERS AND PRODUCTS
|
June 18, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. JOY P JACOB
|
June 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA FINANCIAL CORPORATION LIMITED
|
October 31, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. PREMA LAXMAN
|
March 17, 1984 |
|
COMMR OF INCOMETAX Vs. PREMA LAXMAN
|
March 7, 1984 |
|
COMMR OF INCOMETAX Vs. P M SYED MOHAMMED KANNU AND CO
|
June 22, 1984 |
|
CORPORATION OF COCHIN Vs. JALAJA
|
February 28, 1984 |
|
CORPORATION OF TRIVANDRUM Vs. BHASKARAN NAIR
|
December 10, 1984 |
|
DAVID Vs. STATE OF KERALA
|
August 24, 1984 |
|
DECCAN QUEEN MOTOR SERVICE Vs. INDIAN OVERSEAS BANK
|
October 25, 1984 |
|
DEMACH ENGINEERS (P) LTD Vs. WINNY XAVIER
|
June 4, 1984 |
|
DEMACH ENGINEERS PRIVATE LTD. Vs. WINNY XAVIER
|
March 26, 1984 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. C K PAUL AND SONS
|
November 9, 1984 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KALPANA KRISHNA MOHAN
|
November 24, 1984 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. N SATHYAVAN
|
November 26, 1984 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. VIDYARAMBHAM PRESS AND BOOK DEPOT
|
November 30, 1984 |
|
DEVIKULAM ESTATE WORKERS UNION Vs. UPPER SURIANALLE ESTATE
|
June 7, 1984 |
|
DEVSHI BHANJI KHONA Vs. MARY BURNO
|
November 18, 1984 |
|
DILEEPKUMAR Vs. STATE OF KERALA
|
August 22, 1984 |
|
DY COMMISSIONER Vs. KRISHNA MOHAN
|
November 24, 1984 |
|
DY COMMR OF SALESTAX Vs. SATHYAVAN
|
November 26, 1984 |
|
DY COMMR OF SALESTAX Vs. SHAW WALLACE AND CO LTD
|
October 29, 1984 |
|
E.R. NAMBOODIRI Vs. H.N. RAJAN AND OTHERS
|
August 6, 1984 |
|
ELAVALLI KURISUPALLI PRARTHANA SANGHAM Vs. VELU APPUNNI
|
June 27, 1984 |
|
ELIZABETH Vs. SARAMMA
|
February 7, 1984 |
|
ESIC Vs. POOPPALLY FOODS
|
August 1, 1984 |
|
FOOD INSPECTOR CORPORATION OF CALICUT Vs. KOCHUNNI
|
August 24, 1984 |
|
G MOHANAN Vs. G CHANDRASEKHARAN
|
July 27, 1984 |
|
GEETHAKUMARI Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
July 11, 1984 |
|
GEO SEA FOOD Vs. INCOME TAX OFFICER
|
May 31, 1984 |
|
GEORGE MAMPILLY Vs. STATE
|
February 24, 1984 |
|
GODAVARI Vs. CANNANORE MUNICIPALITY
|
August 16, 1984 |
|
GOPALAKRISHNAN Vs. JANAKI AMMA
|
January 27, 1984 |
|
GOPALAKRISHNAN NAIR Vs. JOSHI
|
November 24, 1984 |
|
GOPALAN Vs. GOPALAN CHETTIAR
|
February 7, 1984 |
|
GOVINDA MENON Vs. MUHAMMED UNNI HAJI
|
September 8, 1984 |
|
GOVINDA MENON Vs. MUHAMMED UNNI HAJI
|
September 28, 1984 |
|
GOVINDA PRABHU & BROS. Vs. ADDL. SALES TAX OFFICER
|
June 25, 1984 |
|
HAJI ABDULLA H A S DHARMASTHAPANAM Vs. T V HAMEED
|
December 13, 1984 |
|
HIGH LAND PRODUCES COMPANY LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME TAX AND S T SPECIAL
|
April 5, 1984 |
|
HINDUSTAN INSECTICIDES LTD Vs. T M JALEEL
|
July 16, 1984 |
|
IBRAHIM Vs. KERALA WAKF BOARD
|
November 13, 1984 |
|
IBRAHIM KUTTY Vs. STATE OF KERALA
|
July 3, 1984 |
|
IBRAHIM L T Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 7, 1984 |
|
INCOME TAX OFFICER Vs. A V THOMAS AND COMPANY
|
July 5, 1984 |
|
INCOME TAX OFFICER Vs. A.V. THOMAS & CO. LTD.
|
July 6, 1984 |
|
ITTOOP Vs. TRICHUR MUNICIPALITY
|
January 31, 1984 |
|
JAMES JOSEPH Vs. FOOD CORPORATION
|
June 10, 1984 |
|
JANAKI Vs. RAGHAVAN
|
February 24, 1984 |
|
JANAKI AMMA Vs. RAMA WARIER
|
November 12, 1984 |
|
JAYACHANDRAN Vs. STATE OF KERALA
|
June 28, 1984 |
|
JAYADEVAN Vs. COMMANDANT M S P
|
February 10, 1984 |
|
JOHN Vs. MAMMOOTTY
|
February 28, 1984 |
|
JOHN Vs. MAMMUKUTTY
|
October 9, 1984 |
|
JOSEPH E K E K MATHEW AND BROS Vs. COMMISSIONER OF WEALTH TAX
|
August 29, 1984 |
|
JOSNA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 6, 1984 |
|
JOY Vs. STATE OF KERALA
|
July 23, 1984 |
|
K C OOMMEN Vs. STATE BANK OF TRAVANCORE
|
October 19, 1984 |
|
K G NARAYANANKUTTY Vs. T E SEKHARA MENON
|
September 25, 1984 |
|
K I GEORGE Vs. C CHERIYAN
|
December 12, 1984 |
|
K J CHACKO Vs. JOSEPH DEVASSIA
|
December 17, 1984 |
|
K K NAIR Vs. STATE OF KERALA
|
April 13, 1984 |
|
K P ABRAHAM Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 14, 1984 |
|
K P MOHAMMED Vs. STATE OF KERALA
|
February 1, 1984 |
|
K P PATHUMMA Vs. T ABDULLA
|
March 1, 1984 |
|
K PAPPAMAL Vs. S BHAGAVATHY
|
July 9, 1984 |
|
K R PUSPHAN Vs. STATE
|
October 19, 1984 |
|
K. JOSHUA Vs. HIS GRACE GEEVARUGHESE MR. DISCORUS
|
April 17, 1984 |
|
K. RAJU VARGHESE Vs. STATE OF KERALA
|
November 16, 1984 |
|
K. S. R. T. C. EMPLOYEES ASSOCIATION TRIVANDRUM Vs. GENERAL MANAGER K.S.R.T.C
|
October 16, 1984 |
|
K.A. MATHEW Vs. STATE OF KERALA
|
December 21, 1984 |
|
K.M. SULAIMAN Vs. STATE OF KERALA
|
July 2, 1984 |
|
K.O. KUNJU Vs. EXECUTIVE OFFICER, THRIKKAKARA PANCHAYAT & ANOTHER
|
December 3, 1984 |
|
K.P. PARAMESWARAN PILLAI Vs. PARVATHY AMMA GOWRIKUTTY AMMA
|
July 26, 1984 |
|
K.S. MINI Vs. DEPUTY DIRECTOR OF EDUCATION, ERNAKULAM
|
March 21, 1984 |
|
K.S.E. BOARD Vs. VARKEY SEBASTIAN
|
November 8, 1984 |
|
KADEEJA UMMA Vs. APPELLATE AUTHORITYL R
|
February 17, 1984 |
|
KALLYANI AMMA Vs. KUNHAMBU NAIR
|
August 20, 1984 |
|
KALPAKA OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1984 |
|
KANNAN Vs. STATE OF KERAL
|
March 16, 1984 |
|
KANNAN NAMBIAR Vs. NARAYANI AMMA
|
August 9, 1984 |
|
KARAYIL AYISA Vs. ABDULLA
|
February 17, 1984 |
|
KARTHIYANI AMMA Vs. KUNHI THOMAN
|
July 19, 1984 |
|
KARUNAKARAN Vs. STATE OF KERALA
|
January 4, 1984 |
|
KATHAYEE COTTON MILLS LTD. Vs. REGISTRAR OF COMPANIES AND ORS.
|
February 27, 1984 |
|
KERALA CIVIL AVIATION GENERAL WORKERS CO-OP SOCIETY Vs. UNION OF INDIA UOI
|
March 28, 1984 |
|
KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD Vs. RAJ MOHAN CASHEW LTD
|
February 8, 1984 |
|
KERALA STATE ROAD TRANSPORT Vs. C. SOMAN NADAR
|
February 17, 1984 |
|
KERALA URBAN DEVELOPMENT FINANCE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 5, 1984 |
|
KERALA WAKF BOARD ERNAKULAM Vs. V M K KOYA THANGAL
|
October 24, 1984 |
|
KESAVAN Vs. PARAMESWARAN NAMBOODIRIPAD
|
April 27, 1984 |
|
KHANNA Vs. STATE OF KERALA
|
March 16, 1984 |
|
KOCHU PENNU APPI PENNU Vs. KALYAMBI NANAN
|
July 10, 1984 |
|
KOCHU VELU Vs. PURAKKATTU JOSEPH
|
February 8, 1984 |
|
KOKERS 70 MM MOVIE HOUSE Vs. KERALA STATE ELECTRICITY BOARD
|
April 11, 1984 |
|
KOLLETH MOHAMMED MASTER Vs. MUNSIFFTIRUR
|
May 31, 1984 |
|
KOMU HAJI HYSROSE HAJI Vs. MOOSAKUTTY BAVA
|
September 19, 1984 |
|
KOYA HAJI Vs. BHASKARAN
|
August 20, 1984 |
|
KRISHNA PILLAI Vs. KRISHNAN VELAYUDHAN
|
October 11, 1984 |
|
KRISHNAMMA Vs. NAGESWARI AMMA
|
July 30, 1984 |
|
KRISHNAN Vs. STATE OF KERALA
|
July 6, 1984 |
|
KRISHNAN Vs. STATE OF KERALA
|
February 10, 1984 |
|
KRISHNAN Vs. KUNHAMBU NAIR
|
February 6, 1984 |
|
KRISHNANKUTTY MENON Vs. MALATHI
|
April 10, 1984 |
|
KRISHNANKUTTY NAIR Vs. JOINT REGISTRAR CO OP SOCIETIES
|
July 9, 1984 |
|
KUITY ALIAS DEVESSIA Vs. STATE OF KERALA
|
January 27, 1984 |
|
KUNDATHODI SAIDALI Vs. KAPPIL AMINA UMMA
|
August 9, 1984 |
|
KUNHAMMED Vs. PATHUMOTTI
|
November 13, 1984 |
|
KUNHAMU HAJI L Vs. STATE OF KERALA
|
August 30, 1984 |
|
KUNHAPPA NAIR Vs. SURESH KUMAR
|
February 10, 1984 |
|
KUNHAYISUHARA Vs. HAMZA
|
October 24, 1984 |
|
KUNJAPPAN Vs. PRESIDENT OF INDIA
|
March 8, 1984 |
|
KUNJU Vs. EXECUTIVE OFFICER THRIKKAKKARA PANCHAYAT
|
April 3, 1984 |
|
KUNJU MOHAMMED Vs. STATE OF KERALA
|
March 22, 1984 |
|
KUNJULEKSHMI Vs. RAMAKRISHNAN
|
November 24, 1984 |
|
KURAVILANGAD S CO-OP BANK LTD Vs. STATE OF KERALA
|
May 4, 1984 |
|
KURIAKOSE Vs. STATE OF KERALA
|
January 20, 1984 |
|
KURIEN Vs. A E G KOLENCHERRY
|
January 30, 1984 |
|
M A ANDREWS Vs. STATE OF KERALA
|
January 18, 1984 |
|
M GEORGE BROS CHITTY FUND Vs. COMMR OF INCOMETAX
|
July 13, 1984 |
|
M K C NABEESA BEEVI Vs. INCOME TAX OFFICER AGRL STO
|
June 15, 1984 |
|
M K PRABHKARA MENON Vs. MANAGING DIRECTOR K S R T C
|
December 14, 1984 |
|
M K PRASANNAN Vs. R T A KOTTAYAM
|
July 24, 1984 |
|
M M PULIMOOD Vs. REGISTRAR OF FIRMS
|
March 30, 1984 |
|
M MATHEW Vs. EXECUTIVE OFFICER
|
January 16, 1984 |
|
M T ANANTHAN Vs. HON SECY SAINIK SCHOOL SOCIETY
|
August 6, 1984 |
|
M. KANUKA KURUP Vs. VANIYARAMBATH LAKSHMIKUTTY AMMA
|
September 5, 1984 |
|
M/S DEVSHI BHANJI KHONA Vs. MARY BURNO AND ANOTHER
|
December 18, 1984 |
|
M/S. MALABAR MOTOR TRANSPORT CO-OP SOCIETY LTD. Vs. T.K. AMU AND ORS
|
December 30, 1984 |
|
MALABAR MOTOR TRANSPORT CO OP SOCIETY LTD Vs. AMU
|
November 30, 1984 |
|
MALAYALAM PLANTATIONS (INDIA) LTD. Vs. ABC
|
September 19, 1984 |
|
MALAYALAM PLANTATIONS INDIA LTD Vs. WORKMEN OF KALIYAR ESTATE
|
April 2, 1984 |
|
MAMBAKKATTU MANU Vs. MAMBAKKATTU VASANTHA
|
February 21, 1984 |
|
MAMMAN Vs. PREMIER MORARJI CHEMICALS CO LTD
|
April 27, 1984 |
|
MANI Vs. FOOD INSPECTOR PALGHAT
|
September 25, 1984 |
|
MANUEL AUGUSTINE Vs. STATE OF KERALA
|
August 30, 1984 |
|
MARATH RUBBER LIMITED Vs. P.K. GEORGE THARAKAN & OTHERS
|
March 18, 1984 |
|
MARIAM Vs. DEO
|
July 24, 1984 |
|
MARIAM AUGUSTHY Vs. DIST COLLECTOR KOTTAYAM
|
March 19, 1984 |
|
MARIAMMA THOMAS Vs. BHARAT REFINERIES LTD
|
October 10, 1984 |
|
MARY ISSAC Vs. INSPECTING ASSISTANT COMMISSIONER
|
June 25, 1984 |
|
MATCH AND PLYWOOD MAZDOOR SABHA Vs. STAR WOOD WORKS
|
January 10, 1984 |
|
MATHAI Vs. VARKEY
|
August 24, 1984 |
|
MAYILAMMAL Vs. TALUK LAND BOARD
|
August 9, 1984 |
|
MOHAMMED Vs. TALUK LAND BOARD
|
January 25, 1984 |
|
MOHAMMED Vs. AYISHA
|
February 16, 1984 |
|
MOHAMMED KOYA Vs. HUSSAIN
|
January 13, 1984 |
|
MOHAMMED KUTTY Vs. STATE OF KERALA
|
August 16, 1984 |
|
MOIDEENKUTTY Vs. PATHUMMA
|
July 9, 1984 |
|
MOLLY JOSE Vs. KERALA FINANCIAL CORPORATION
|
April 10, 1984 |
|
MONI SENAN Vs. STATE
|
June 29, 1984 |
|
MYSORE ESSENTIAL OIL INDUSTRIES Vs. COLLECTOR OF CUSTOMS
|
June 27, 1984 |
|
MYTHEEN KUNJUKUNJU Vs. DISTRICT COLLECTOR
|
January 10, 1984 |
|
MYTHEEN KUNJUKUNJU Vs. DISTRICT COLLECTOR
|
November 10, 1984 |
|
N R GOPALAKRISHNAN Vs. P RAMAN NAMBOODIRI
|
November 7, 1984 |
|
N SANKARAN Vs. SENIOR DIVISIONAL MECHANICAL ENGINEER SOUTHERN RAILWAY
|
February 1, 1984 |
|
N T VARKEY Vs. STATE BANK OF TRAVANCORE
|
November 7, 1984 |
|
N.UDAYAN Vs. KERALA PUBLIC SERVICE COMMISSION
|
August 24, 1984 |
|
NAFEESU Vs. LAND TRIBUNAL
|
August 17, 1984 |
|
NALAKATH KUNHAYI SUHARA Vs. KALATHIL HAMZA
|
October 25, 1984 |
|
NALINI Vs. VELU
|
April 11, 1984 |
|
NANU Vs. VASANTHA
|
February 21, 1984 |
|
NARAYANAN KUTTY Vs. SEKHARA MENON
|
September 25, 1984 |
|
NARAYANI AMMA Vs. NARAYANAN NAMBOODIRI
|
October 6, 1984 |
|
NATHURAM SAIT Vs. LILLY
|
February 28, 1984 |
|
NEELAKANDA PILLAI Vs. DIRECTOR OF POSTAL SERVICES
|
February 3, 1984 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. E. K. MOHAMMED
|
July 27, 1984 |
|
NEW INDIA ASSURANCE CO. LTD. Vs. V.S. THANKAMANI AND ORS.
|
January 25, 1984 |
|
NEW INDIA ASSURANCE COMPANY LTD AND ORS Vs. E K MOHAMMAD AND OTHERS
|
October 21, 1984 |
|
O J ANTONY Vs. STATE OF KERALA
|
July 2, 1984 |
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O K INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
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April 24, 1984 |
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OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LIMITED Vs. INCOME TAX OFFICER
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March 27, 1984 |
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OOMMEN Vs. MORAN MAR BASELIUS MAR THOMA MATHEWS
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February 9, 1984 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. NARAYANI AMMA
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February 28, 1984 |
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P B ROCHO Vs. UNION OF INDIA UOI
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February 23, 1984 |
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P C VARGHESE Vs. R T A MALAPPURAM
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August 24, 1984 |
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P J KURIAKOSE Vs. K C CHERIAN
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June 22, 1984 |
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P KESAVAN Vs. B KRISHNAMMA
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November 5, 1984 |
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P M NOORJAHAN Vs. UNION OF INDIA
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June 19, 1984 |
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P NARAYANA MENON Vs. P BHAGEERATHI AMMA
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August 22, 1984 |
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P R VYDIANATHAN Vs. STATE
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October 30, 1984 |
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P S JOHN Vs. KERALA STATE C R M F LTD
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June 22, 1984 |
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P SATHIADAS Vs. STATE OF KERALA
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March 22, 1984 |
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P V GEORGE Vs. D E O ALWAYE
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February 9, 1984 |
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P V VIJAYARAGHAVAN Vs. CENTRAL BUREAU OF INVESTIGATION
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April 9, 1984 |
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P. V. CHANDRAN Vs. MALABAR AND PIONEER HOSIERY PVT. LTD.
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July 16, 1984 |
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PAPPAMMAL Vs. BHAGAVATHY APPAN
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July 9, 1984 |
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PAPPU PIUS Vs. ST GEORGE CHURCH
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March 1, 1984 |
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PARAMESWARAN THAMPI Vs. PODIYAN THOMAS
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February 18, 1984 |
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PARAMESWARAN THAMPI Vs. PADIYAN THOMAS
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February 1, 1984 |
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PARATHODU PANCHAYAT Vs. KANJIRAPPALLY PANCHAYAT
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January 24, 1984 |
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PATHAI Vs. STATE OF KERALA
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October 10, 1984 |
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PATHUKUTTY UMMA Vs. KORAVALAPPIL PATHUMMAYI UMMA
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January 19, 1984 |
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PAUL ABRAO AND SONS Vs. INCOME TAX OFFICER
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May 31, 1984 |
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PAUL MATHEWS AND COMPANY Vs. INCOME TAX OFFICER
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May 31, 1984 |
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PHILIP Vs. RAPHAEL
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August 20, 1984 |
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PHILIPS SMITH Vs. ADDL SALESTAX OFFICER
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April 6, 1984 |
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PONNAN NADAR KRISHNAN NADAR Vs. ASANARU PILLA
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March 21, 1984 |
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POULOSE Vs. STATE
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July 23, 1984 |
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PRABHAKARA MENON Vs. MANAGING DIRECTOR K S R T C
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December 12, 1984 |
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PRABHAKARA MONON Vs. MANAGING DIRECTOR K.S.R.T.C.
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December 18, 1984 |
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PRAKASHAN Vs. PANKAJAKSHAN
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November 6, 1984 |
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PRATHAPAN Vs. REGISTRAR HIGH COURT OF KERALA
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April 11, 1984 |
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PROGRESSIVE PORT AND DOCK WORKERS UNION Vs. K M MATHEW
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January 13, 1984 |
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PUNNOSE Vs. NAIR SERVICE SOCIETY
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June 21, 1984 |
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R G DIAS Vs. DISTRICT COLLECTOR
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April 5, 1984 |
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R GOPALAN NAIR Vs. STATE
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October 30, 1984 |
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R S RAMDAS Vs. KRISHNAN NAIR
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February 21, 1984 |
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R. GOPALAN Vs. THE STATE OF KERALA AND ORS.
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November 20, 1984 |
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RADHA Vs. STATION DIRECTOR AIR
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July 31, 1984 |
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RADHA THIAGARAJAN Vs. SOUTH INDIAN BANK LTD
|
December 12, 1984 |
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RADHAKRISHNA PILLAI Vs. STATE OF KERALA
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February 16, 1984 |
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RAGHAVA KURUP Vs. JANARDHANAN
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February 6, 1984 |
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RAGHAVAN Vs. VELAYUDHAN
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June 19, 1984 |
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RAGHUVARAN Vs. SARADA
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December 13, 1984 |
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RAJAGOPALAN NAIR Vs. STATE OF KERALA
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February 6, 1984 |
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RAJAN Vs. STATE OF KERALA
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February 22, 1984 |
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RAJAN NAIR Vs. GENERAL MANAGER INDIAN NAVAL CANTEEN SERVICE, BOMBAY
|
October 30, 1984 |
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RAJENDRAN Vs. K N NARAYANA MENON
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March 13, 1984 |
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RAJENDRAN Vs. SUMATHY
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July 2, 1984 |
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RAM CHANDRAN Vs. STATE OF KERALA
|
December 17, 1984 |
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RAMACHANDRAN Vs. THE ADMINISTRATOR, UNION TERRITORY OF LACCADIVES, KAVARATTI
|
June 14, 1984 |
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RAMADAS DAMODER Vs. ANNA NIDHIYIRI
|
November 6, 1984 |
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RAMADASAN Vs. JOHNNY
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July 3, 1984 |
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RAMAKRISHNA PILLAI Vs. TRAVANCORE DEVASWOM BOARD
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April 6, 1984 |
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RAMAKRISHNAN Vs. K MUSALIKUTTY
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September 26, 1984 |
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RAMASWAMY Vs. NEELAKANTA IYER
|
October 24, 1984 |
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RAVEENDRANATHAN Vs. DISTRICT COLLECTOR PALGHAT
|
February 1, 1984 |
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REV SR BAPTIST Vs. STATE OF KERALA
|
December 12, 1984 |
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RUKKIYA Vs. ABOOBACKER KOYA
|
March 2, 1984 |
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S N GOVINDA PRABHU AND BROS Vs. ADDITIONAL SALES TAX OFFICER RES III TRICHUR
|
June 25, 1984 |
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S. RAJAMOHANAN Vs. ASSISTANT GENERAL MANAGER
|
August 20, 1984 |
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SALESTAX OFFICER TRICHUR Vs. SANKARAN
|
September 20, 1984 |
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SANKARANARAYANAN BHATTATHIRIPAD Vs. INCOME TAX OFFICER
|
March 14, 1984 |
|
SANTHA KUMARI Vs. PADMANABHAN
|
November 20, 1984 |
|
SARAN Vs. COCHIN REFINERIES LTD
|
December 11, 1984 |
|
SARASWATHI Vs. DEVAKI AMMA
|
November 14, 1984 |
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SASIDHARAN Vs. SENIOR SUPERINTENDENT
|
December 12, 1984 |
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SATHYANESAN Vs. STATE OF KERALA
|
July 12, 1984 |
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SECRETARY METERS STAFF ASSOCIATION Vs. UNITED ELECTRICAL INDUSTRIES LTD
|
August 23, 1984 |
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SECRETARY, DEPT. OF IRRIGATION Vs. MILLARS MACHINERY CO
|
October 24, 1984 |
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SECY BOARD OF REVENUE Vs. SELLWELL TEA AGENCIES
|
October 9, 1984 |
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SHANMUKHA VILAS CASHEW TRADERS Vs. COLLECTOR OF CUSTOMS
|
November 26, 1984 |
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SHERTHALLAI URBAN CO OP BANK LTD Vs. STATE OF KERALA
|
March 21, 1984 |
|
SHIHABUDEEN KUNJU Vs. STATE
|
March 26, 1984 |
|
SIVAN PILLAI Vs. B C JOSE
|
December 17, 1984 |
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SMT. RETNAKUMAR P. V. AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
September 3, 1984 |
|
SREEKUMARAN Vs. KERALA AGRL UNIVERSITY
|
August 8, 1984 |
|
SREEPADAM Vs. COMMISSIONER OF WEALTH TAX
|
June 29, 1984 |
|
STATE Vs. KOTTAMMAL MAMMEERIYAKUTTY
|
July 5, 1984 |
|
STATE Vs. K BHASKARAN
|
August 31, 1984 |
|
STATE Vs. K KRISHNANKUTTY
|
November 22, 1984 |
|
STATE OF KERALA Vs. VIJAYAN ALIAS RAJAN
|
November 20, 1984 |
|
STATE OF KERALA Vs. M E ALY
|
November 27, 1984 |
|
STATE OF KERALA Vs. SHAJU
|
December 2, 1984 |
|
STATE OF KERALA Vs. E K YOUSUF
|
December 4, 1984 |
|
STATE OF KERALA Vs. CHACKO EASSO
|
September 17, 1984 |
|
STATE OF KERALA Vs. LEKSHMI AMMA
|
August 31, 1984 |
|
STATE OF KERALA Vs. MATHU
|
October 16, 1984 |
|
STATE OF KERALA Vs. VALLIYAMMA PONNAMMA
|
August 9, 1984 |
|
STATE OF KERALA Vs. C R VIRAN
|
August 2, 1984 |
|
STATE OF KERALA Vs. VEERAMANI IYER
|
July 9, 1984 |
|
STATE OF KERALA Vs. CHINNAMMA AMMA
|
June 19, 1984 |
|
STATE OF KERALA Vs. SPECIAL TAHSILDAR
|
July 17, 1984 |
|
STATE OF KERALA Vs. CHAKKU
|
July 20, 1984 |
|
STATE OF KERALA Vs. K V SADANANDAN
|
July 23, 1984 |
|
STATE OF KERALA Vs. MOOSA HAJI
|
March 22, 1984 |
|
STATE OF KERALA Vs. KRISHNA UDAYAR
|
March 29, 1984 |
|
STATE OF KERALA Vs. ABDULLA
|
March 22, 1984 |
|
STATE OF KERALA Vs. K C GEORGE
|
February 3, 1984 |
|
STATE OF KERALA Vs. SOMARAJAN
|
February 7, 1984 |
|
STATE OF KERALA Vs. P.K. VARGHESE & CO.
|
November 30, 1984 |
|
STATE OF KERALA & ANOTHER Vs. KRISHNA UDAYAR
|
March 24, 1984 |
|
SUBRAMANIAN NAMBOODIRI Vs. SANKARAN
|
March 19, 1984 |
|
SUDARSAN CHITS INDIA LTD Vs. REGISTRAR OF COMPANIES KERALA
|
March 27, 1984 |
|
SUGUNAN Vs. UNIVERSITY OF KERALA
|
September 28, 1984 |
|
SUKUMARA PILLAI Vs. VELAYUDHAN
|
October 11, 1984 |
|
SUPDT OF POLICE Vs. VIJAYARAGHAVAN
|
January 20, 1984 |
|
SUPERINTENDENT OF POLICE Vs. P V VIJAYA RAGHAVAN
|
January 20, 1984 |
|
SWAMI PREMANANDA Vs. SWAMI YOGANANDA
|
December 12, 1984 |
|
T A RAJENDRAN Vs. VAKKAM B PURUSHOTHAMAN
|
December 12, 1984 |
|
T A RAJENDRAN Vs. COMMISSIONER OF INCOME TAX
|
January 23, 1984 |
|
T K GOPINATHAN Vs. STATE OF KERALA
|
July 5, 1984 |
|
T LAKSHMIKUTTY AMMA Vs. INCOME TAX OFFICER ADDL AGRL
|
June 7, 1984 |
|
T R SUNDARESAN Vs. DIR GEN CIVIL AVIATION DEPT NEW DELHI
|
June 26, 1984 |
|
T T MATHEW Vs. THOMAS P GEORGE
|
July 27, 1984 |
|
T. V. EACHARA WARRIER Vs. STATE OF KERALA
|
January 3, 1984 |
|
TATA FINLAY LTD Vs. DIVISIONAL FOREST OFFICER
|
January 31, 1984 |
|
TATA TEA CO Vs. STATE OF KERALA
|
July 29, 1984 |
|
TELLICHERRY MUNICIPAL COUNCIL Vs. SAMSU
|
October 10, 1984 |
|
TESSY KURUVILLA Vs. AGRICULTURAL INCOME TAX OFFICER
|
July 10, 1984 |
|
TESSY KURUVILLA Vs. AGRL. INCOME TAX OFFICER
|
March 10, 1984 |
|
THANKAMMA Vs. KUTTAN
|
July 9, 1984 |
|
THANKAPPAN NAIR Vs. STATE OF KERALA
|
April 11, 1984 |
|
THARU ALIAS THARU A PARAKKAL Vs. STATE OF KERALA
|
December 20, 1984 |
|
THE PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED AND OTHERS Vs. THE STATE OF KERELA AND OTHERS
|
March 22, 1984 |
|
THEKKAYIL DAMODARAN Vs. T SANKARAN
|
October 26, 1984 |
|
THIRUAMBADI RUBBER CO. LTD. Vs. KOZHIKODE DIST. ESTATE LABOUR
|
May 31, 1984 |
|
THIRUVAMBADI RUBBER CO LTD Vs. N K DAMODARAN NAIR
|
February 22, 1984 |
|
THOMAS JOHN Vs. REVENUE DIVISIONAL OFFICERCHENGANNUR
|
April 10, 1984 |
|
THOMAS RAJAN Vs. PHILIP JOHN
|
March 5, 1984 |
|
THULASIKUMAR Vs. RAGHAVAN
|
August 27, 1984 |
|
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 31, 1984 |
|
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1984 |
|
UNION OF INDIA Vs. P KUNHABDULLA
|
August 31, 1984 |
|
UNION OF INDIA Vs. A.Y. YEMANI
|
July 31, 1984 |
|
UNION OF INDIA Vs. P. SASIKUMARAN NAIR
|
August 17, 1984 |
|
UNION OF INDIA UOI Vs. SUBRAMANIAN
|
April 3, 1984 |
|
UNITED INDUSTRIES (INDIA) Vs. MATHAI JOSEPH
|
August 31, 1984 |
|
V E VASUDEVAN Vs. STATE
|
December 14, 1984 |
|
V I VARKEY Vs. STATE OF KERALA
|
March 16, 1984 |
|
V MURALEEDHARAN NAIR Vs. N J ANTONY
|
December 10, 1984 |
|
V P MOHD KUTTY Vs. T KUNHIKOYA HAJI
|
August 10, 1984 |
|
V SIDHARTHAN Vs. PATTIORI RAMADASAN
|
February 27, 1984 |
|
V V GEORGE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 27, 1984 |
|
V. CHANDRA Vs. DR. S. VENUGOPAL
|
April 2, 1984 |
|
V.K. VELAPPU Vs. M.J. VARU
|
November 9, 1984 |
|
V.P. VASANTHI Vs. DEPUTY DIRECTOR, EDUCATION, CANNANORE AND OTHERS
|
February 28, 1984 |
|
VALSARAJ Vs. JOINT REGISTRAR
|
March 15, 1984 |
|
VALSON Vs. STATE OF KERALA
|
March 28, 1984 |
|
VAN Vs. UNION OF INDIA
|
November 30, 1984 |
|
VARGHESE Vs. R T O
|
November 5, 1984 |
|
VARGHESE Vs. KERALA UNIVERSITY
|
March 27, 1984 |
|
VARGHESE Vs. K T A MALAPPURAM
|
August 26, 1984 |
|
VARGHESE PAUL Vs. STATE OF KERALA
|
August 24, 1984 |
|
VARKEY Vs. SUBRAMONIA IYER
|
September 27, 1984 |
|
VARKEY MARUTHANAMKUZHI Vs. STATE OF KERALA
|
August 1, 1984 |
|
VASUDEVAN Vs. COCHIN DEVASWOM BOARD
|
March 6, 1984 |
|
VASUMATHY Vs. STATE OF KERALA
|
January 24, 1984 |
|
VELAPPAN Vs. VARGHESE
|
November 9, 1984 |
|
VICTOR MARIAN Vs. RTA
|
August 21, 1984 |
|
VINCENT PANIKULANGARA Vs. PURUSHOTHAMAN
|
January 30, 1984 |
|
VINODAN Vs. STATE OF KERALA
|
June 25, 1984 |
|
VISWANATHAN Vs. PORICHU
|
July 31, 1984 |
|
WELL WORTH PLASTICS AND CHEMICALS Vs. STATE OF KERALA
|
April 6, 1984 |
|
WILSON Vs. REGISTRAR KERALA AGRICULTURAL UNIVERSITY
|
April 11, 1984 |
|
YESODHA Vs. SANKUNNI
|
August 9, 1984 |
LOGIN