|
A K SAUMINI Vs. STATE BANK OF TRAVANCORE
|
August 1, 1983 |
|
A NARAYANA RAO Vs. VENGARA ACHUTHAN
|
November 22, 1983 |
|
A S P KURUP Vs. UNION OF INDIA
|
February 15, 1983 |
|
A X VARGHESE Vs. VAYAR RAVI
|
January 19, 1983 |
|
ABDUL RAHIMAN Vs. MAHENDRA AJANI
|
February 24, 1983 |
|
ABDUL RAHIMAN Vs. RAMANKUTTY MOOTHAN
|
April 4, 1983 |
|
ABDUL SATTAR Vs. UNION OF INDIA
|
June 16, 1983 |
|
ABDUL SATTAR P T Vs. CONTROLLER OF ESTATE DUTY
|
August 30, 1983 |
|
ABDULLA Vs. KATHEESA
|
July 18, 1983 |
|
ABE THOMAS Vs. UNIVERSITY OF CALICUT
|
October 25, 1983 |
|
ABHILASH TAILORS Vs. INDUSTRIAL TRIBUNAL
|
February 14, 1983 |
|
ABOOBACKER Vs. MUHAMED
|
July 7, 1983 |
|
ABRAHAM Vs. DIRECTOR OF TELECOMMUNICATIONS
|
March 4, 1983 |
|
ABRAHAM Vs. DIRECTOR OF TELECOMMUNICATIONS
|
March 11, 1983 |
|
ACCUSED Vs. STATE OF RAJASTHAN
|
July 6, 1983 |
|
ACHUTHA MENON Vs. JAGANATHA MENON
|
September 30, 1983 |
|
ACHUTHANANDAN Vs. COMMISSIONER
|
July 19, 1983 |
|
AHAMED Vs. STATE OF KERALA
|
July 13, 1983 |
|
ALIPILLA Vs. STATE OF KERALA
|
January 19, 1983 |
|
ALIYAR KUNJU Vs. SUBAIR KHAN
|
December 23, 1983 |
|
ALLEPPEY CO OP LAND MORTGAGE BANK LTD Vs. FRANCIS NORONAH
|
July 20, 1983 |
|
AMEER G Vs. CONTROLLER OF ESTATE DUTY
|
March 22, 1983 |
|
AN ACCUSED Vs. STATE
|
July 6, 1983 |
|
ANNAMMA PAILY Vs. THOMAS MARY
|
March 14, 1983 |
|
ANNAMMA, C.V. Vs. THE DIST. EDL. OFFICER, PALGHAT
|
March 3, 1983 |
|
ANNIE Vs. COMMISSIONER CHALAKUDY MUNICIPALITY
|
November 11, 1983 |
|
ANTHONY AMMAL Vs. ANTONY
|
June 28, 1983 |
|
ARAVINDAN Vs. STATE OF KERALA
|
February 7, 1983 |
|
AUGUSTINE JOHNSON Vs. ELIZABETH
|
September 12, 1983 |
|
AYOOB Vs. SUPERINTENDENT CUSTOMS INTELLIGENCE UNIT
|
December 23, 1983 |
|
AYYAPPANKUTTY Vs. STATE
|
January 10, 1983 |
|
AZEEZ AND CO Vs. INDIAN OVERSEAS BANK
|
September 19, 1983 |
|
B GOVINDA RAO Vs. DISTRICT COLLECTOR
|
August 2, 1983 |
|
B K D RAJESHWARI Vs. STATE OF KERALA
|
June 14, 1983 |
|
B. VENUGOPAL Vs. THE GENERAL MANAGER, K.S.R.T.C., TRIVANDRUM
|
August 30, 1983 |
|
BALAKRISHNA KURUP Vs. BHARGAVI AMMA
|
November 28, 1983 |
|
BALAKRISHNA PILLAI Vs. STATE OF KERALA
|
June 27, 1983 |
|
BALAKRISHNAN Vs. NARAYANAN NAIR
|
November 10, 1983 |
|
BALAKRISHNAN NAIR Vs. KERALA LIVESTOCK D M M B LTD
|
February 2, 1983 |
|
BALAMMAL Vs. VASANTHAKUMARI
|
November 28, 1983 |
|
BALAN Vs. KOUSU
|
March 14, 1983 |
|
BALASUBRAMANIAM Vs. NALINI
|
September 20, 1983 |
|
BAVA MARAKAR HAJI Vs. MOHAMMEDKUTTY
|
November 18, 1983 |
|
BHASKARAN Vs. KANNAN CHETTIAR
|
August 5, 1983 |
|
C K MOIDOO Vs. VAYYAPRATH KUNNATH MAYAN
|
August 4, 1983 |
|
C M CHANDRAMATHY Vs. KASARAGOD BUS TRANSPORT CO
|
September 5, 1983 |
|
C P K TRADING COMPANY Vs. ADDITIONAL SALES TAX OFFICER III CIRCLE MATTANCHERRY
|
February 24, 1983 |
|
C.P. KARTHIAYANI AND OTHERS Vs. BLOCK DEVELOPMENT OFFICER AND OTHERS
|
December 1, 1983 |
|
C.V. KARUPPUNNI Vs. JOINT DIRECTOR, INSPECTION, COMPANY LAW BOARD
|
December 7, 1983 |
|
CANNANORE CO OP MILK SUPPLY UNION LTD Vs. LABOUR COURT
|
May 30, 1983 |
|
CHANDRAMATHY Vs. KASARAGOD BUS TRANSPORT CO
|
December 16, 1983 |
|
CHANDRAN Vs. STATE OF KERALA
|
January 31, 1983 |
|
CHELLAPPAN Vs. DIRECTOR OF HANDLOOMS
|
September 14, 1983 |
|
CHERIYATHU JOSEPH Vs. STATE OF KERALA
|
April 11, 1983 |
|
CHERUMMEL ABDULLA Vs. POOVVALORA KATHEESA
|
July 18, 1983 |
|
CHIRUKANDAN Vs. SUPERINTENDENT CENTRAL EXCISE
|
August 2, 1983 |
|
COMMISSIONER OF GIFT TAX Vs. H H SETHU PARVATHI BAI
|
January 27, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. K C THOMAS AND CO
|
February 2, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. MADHAVAN NAYAR
|
March 17, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. ENGLISH INDIAN CLAYS LIMITED
|
June 16, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. MAHIM K
|
July 19, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PLYWOODS LIMITED
|
August 30, 1983 |
|
COMMISSIONER OF INCOME TAX Vs. PARUKUTTY MOOPPILAMMA A P
|
August 30, 1983 |
|
D. NARAYANA SURVE Vs. PAPPU AMMAL
|
January 6, 1983 |
|
DAMODARAN SURAN Vs. KESAVAN MEENAKSITY
|
September 7, 1983 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD
|
June 9, 1983 |
|
DEVASSU Vs. ST MARYS FORANE CHURCH
|
February 10, 1983 |
|
DICECTOR OF POSTAL SERVICES SOUTH KERALA CIRCLE Vs. K R B KAIMAL
|
December 22, 1983 |
|
DIRECTOR OF POSTAL SERVICES Vs. K R B KAIMAL
|
December 23, 1983 |
|
DIVISIONAL FOREST OFFICER Vs. PUSHPAN
|
September 28, 1983 |
|
E KUNHIRAMAN NAIR Vs. SUPERINTENDENT OF POST OFFICES
|
August 16, 1983 |
|
E P GEORGE Vs. THOMAS JOHN
|
December 16, 1983 |
|
E U RAJU PILLAI Vs. M A ABDUL KADIR
|
November 8, 1983 |
|
EDATHUA SERVICE CO OP BANK LTD Vs. AUTHORITY UNDER S 6 OF K P S A ACT
|
November 10, 1983 |
|
ELIZABETH SAMUEL AARON Vs. STATE OF KERALA
|
March 23, 1983 |
|
ERAMAKKAVEETTIL PUTHIYAKATH AVUKEYA Vs. CHAKKACHAM VEETIL MOHAMMED KUTTY AND ANR.
|
November 18, 1983 |
|
EROTH UNIKAT BHASKARA MENON Vs. KANDIRINGATH GANGADHARAN & ORS.
|
December 23, 1983 |
|
FEMINA Vs. STATE OF KERALA
|
January 28, 1983 |
|
FOOD INSPECTOR Vs. ALIKUTTY
|
January 24, 1983 |
|
FOOD INSPECTOR Vs. AHAMMAD HAJI
|
January 21, 1983 |
|
FOOD INSPECTOR Vs. KODUNGALLUR S S BANK LTD
|
March 4, 1983 |
|
FOOD INSPECTOR Vs. HAMEED
|
September 2, 1983 |
|
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. PIRAYIRI CO OPERATIVE MILK SUPPLY SOCIETY LTD
|
August 19, 1983 |
|
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. K M MOOSE
|
December 12, 1983 |
|
FOOD INSPECTOR THODUPUZHA CIRCLE Vs. K S CYRIAC
|
November 7, 1983 |
|
FRANCIS Vs. JACOB
|
July 26, 1983 |
|
G. RAVINDRAN NAIR Vs. STATE OF KERALA
|
February 23, 1983 |
|
GANGADHARAN Vs. KERALA FISHERIES CORPORATION LIMITED
|
March 22, 1983 |
|
GANGADHARAN NAIR Vs. STATE OF KERALA
|
November 15, 1983 |
|
GEEVARGHESE Vs. STATE OF KERALA
|
February 18, 1983 |
|
GEORGE Vs. STATE OF KERALA
|
January 10, 1983 |
|
GEORGE Vs. SPECIAL TAHSILDAR L A G C D A
|
November 21, 1983 |
|
GEORGE T A Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 5, 1983 |
|
GIBBS NATHANIEL CANADA LTD Vs. BABU CASHEW INDUSTRIES
|
October 19, 1983 |
|
GIRIJADEVI Vs. HORMIS THALIATH
|
April 7, 1983 |
|
GOKULDAS Vs. UNION OF INDIA
|
February 22, 1983 |
|
GOPAL RAJA P S Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 4, 1983 |
|
GOPALA PILLAI Vs. SUPERINTENDENT POST OFFICES
|
June 6, 1983 |
|
GOPALAN ADIYODI Vs. STATE OF KERALA
|
September 7, 1983 |
|
GOPINATHAN NAIR Vs. SANKARAN MADHAVAN
|
September 14, 1983 |
|
GOVINDAN NAIR Vs. STATE OF KERALA
|
March 16, 1983 |
|
GOVINDANKUTTY MANNADIAR Vs. LAKSHMIKUTTY AMMA
|
January 12, 1983 |
|
GRAND CASHEW CORPORATION Vs. GIBBS NATHANIEL CANADA LTD
|
September 23, 1983 |
|
HABEEBULLA Vs. SHAKEELA
|
December 12, 1983 |
|
HAJEE K ASSAINAR AND CO Vs. CHACKO JOSEPH
|
December 9, 1983 |
|
HAZEE K. ASSINAR & CO. Vs. CHACKO JOSEPH
|
September 9, 1983 |
|
HEVEA CRUMP RUBBER P LTD Vs. SUPDT OF CENTRAL EXCISE
|
June 30, 1983 |
|
HINDUSTAN CONSTRUCTION CO LTD Vs. BOARD OF REVENUE L R
|
January 21, 1983 |
|
IBRAHIM KUNJU SHAHUL HAMEED Vs. PAKKEER MUHAMMED KUNJU
|
November 15, 1983 |
|
IBRAHIMKUTTY Vs. STATE OF KERALA
|
October 5, 1983 |
|
INDIAN TRANSFORMERS LTD Vs. ASST COLLECTOR
|
August 5, 1983 |
|
ISSAC Vs. ASSISTANT EXCISE COMMISSIONER
|
November 14, 1983 |
|
ISSAC PETER Vs. K.V. JOSEPH
|
June 14, 1983 |
|
ITTOOCHALIL MEETHAL MOOSSA Vs. PACHIPARAMBATH MEETHAL FATHIMAS
|
August 8, 1983 |
|
ITTOOP Vs. MATHUNNI
|
November 11, 1983 |
|
IYYU ALIAS ASHRAFF Vs. STATE OF KERALA
|
June 20, 1983 |
|
JACOB Vs. JAYABHARAT CREDIT AND INVESTMENT CO LTD
|
August 2, 1983 |
|
JAGADHARA PANICKER Vs. STATE OF KERALA
|
August 16, 1983 |
|
JANARDANA MALLAN Vs. GANGADHARAN
|
December 22, 1983 |
|
JANARDHANA KURUP Vs. DISTRICT COLLECTOR
|
March 8, 1983 |
|
JAYACHANDRAN Vs. STATE OF KERALA AND OTHERS
|
September 9, 1983 |
|
JOHN Vs. LILLY LEAN
|
June 21, 1983 |
|
JOHN AND ORS. Vs. LILLY LEAN AND ORS.
|
June 24, 1983 |
|
JOINT REGISTRAR Vs. PONNANI P C C M SOCIETY LTD
|
December 14, 1983 |
|
JOSE Vs. STATE OF KERALA
|
February 14, 1983 |
|
JOSE Vs. STATE OF KERALA
|
February 10, 1983 |
|
JOSE J. KADAVIL AND K.T. MATHEW Vs. MALABAR INDUSTRIAL CO. LTD.
|
July 25, 1983 |
|
JOSEPH Vs. DIST JUDGE KOTTAYAM
|
August 3, 1983 |
|
JOSEPH Vs. DISTRICT COLLECTOR
|
August 19, 1983 |
|
JOSEPH MICHAEL Vs. TRAVANCORE RUBBER AND TEA CO LTD
|
December 22, 1983 |
|
JOSITY Vs. VALIATHOVALA S CO OP BANK
|
September 20, 1983 |
|
JOY Vs. STEPHEN JACOB
|
November 18, 1983 |
|
K GOVINDAN Vs. DY REGISTRAR OF CO-OP SOCIETIESCANNANORE
|
September 1, 1983 |
|
K JAYACHANDRAN Vs. CANARA BANK
|
October 6, 1983 |
|
K K BHASKARAN Vs. STATE OF KERALA
|
August 18, 1983 |
|
K M BHASKARAN Vs. RETURNING OFFICER
|
June 17, 1983 |
|
K MOHAMMAD AHMED Vs. STATE OF KERALA
|
September 28, 1983 |
|
K P MOHAMMED Vs. STATE OF KERALA
|
April 5, 1983 |
|
K P PADRNACHANDRAN Vs. M A RADHAKRISHNAN
|
December 12, 1983 |
|
K R ALEXANDER Vs. IDA MATHEW
|
April 13, 1983 |
|
K S RAJAN Vs. STATE OF KERALA
|
July 25, 1983 |
|
K S SOFHI Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD
|
October 18, 1983 |
|
K T THOMAS Vs. TAHSILDAR KOZHIKODE
|
June 1, 1983 |
|
K V MATHEW Vs. DISTRICT MANAGERTELEPHONESERNAKULAM
|
October 18, 1983 |
|
K V SEBASTIAN Vs. R T A KOTTAYAM
|
October 19, 1983 |
|
K. PARAMESWARAN PILLAI Vs. STATE OF KERALA
|
November 24, 1983 |
|
K. SARADAMMA Vs. THE SENIOR SUPERINTENDENT OF POST OFFICE
|
February 9, 1983 |
|
K.P. KUNHIKANDAN Vs. STATE OF KERALA
|
October 6, 1983 |
|
K.S. ABDUL RAHIMAN Vs. RAMANKUTTY MOOTHAN
|
April 8, 1983 |
|
K.V KUNNHIKANNAN Vs. LIFE INSURANCE CORPORATION
|
June 24, 1983 |
|
KADAVANATHIL BABY Vs. STATE
|
April 14, 1983 |
|
KALARIYADUTHA MADUKKANDY MUHAMMED Vs. KANNANGAT ELAMBILAT MUHAMMED KUNHI
|
September 5, 1983 |
|
KAMARAJ SPINNING MILLS LTD. Vs. UNION OF INDIA
|
March 23, 1983 |
|
KARIM K A AND SONS Vs. INCOME TAX OFFICER
|
June 3, 1983 |
|
KARTHIYAYANI Vs. UNION OF INDIA UOI
|
August 3, 1983 |
|
KARUNAKARAN NAIR Vs. SREEVARDHINI CHIT FUND
|
February 15, 1983 |
|
KARUVATHODI JANAKI AMMA Vs. LAKSHMI AMMA
|
November 21, 1983 |
|
KERALA PREMO PIPE FACTORY LTD Vs. STATE OF KERALA
|
March 17, 1983 |
|
KERALA STATE CASHEW DEVELOPMENT CORPORATION LIMITED Vs. INCOME TAX OFFICER
|
June 22, 1983 |
|
KERALA STATE CASHEW DEVELOPMENT CORPORATION LTD. Vs. INCOME TAX OFFICER
|
June 2, 1983 |
|
KERALA STATE CO-OP. EMPLOYEES ASSOCIATION Vs. THE LABOUR COURT, KOZHIKODE
|
February 9, 1983 |
|
KERALA STATE HOUSING BOARD Vs. E A YUSUFF
|
December 12, 1983 |
|
KERALA UNIVERSITYB COM STUDENTS Vs. UNIVERSITY OF KERALA
|
December 21, 1983 |
|
KERALA WAKF BOARD Vs. STATE OF KERALA
|
October 10, 1983 |
|
KESAVAN NATESAN Vs. MADHAVAN PEETHAMBHARAN
|
December 23, 1983 |
|
KOCHUPENNU LAKSHMI Vs. CHAIRMANKERALA STATE ROAD TRANSPORT CORPORATION
|
August 3, 1983 |
|
KOLLAM TALUK ABKARI CONTRACTORS ASSOCIATION Vs. QUILON CHETHU THOZHILALI UNION
|
March 7, 1983 |
|
KOLLATRA ABBAS HAJI Vs. GOVERNMENT OF INDIA
|
August 12, 1983 |
|
KOSHY Vs. K S E BOARD
|
July 8, 1983 |
|
KRISHNA DAS Vs. PATHANAMTHITTA MUNICIPALITY
|
March 30, 1983 |
|
KRISHNA PANICKER Vs. SIVASANKARA PILLAI
|
October 14, 1983 |
|
KRISHNA PERCJMUDARAYA Vs. STATE OF KERALA
|
October 10, 1983 |
|
KRISHNAN Vs. STATE OF KERALA
|
April 14, 1983 |
|
KRISHNAN NAIR ALIAS MANIAN Vs. STATE OF KERALA
|
July 26, 1983 |
|
KRISHNAN NAIR ALIAS MANIAN Vs. STATE OF KERALA
|
July 27, 1983 |
|
KRISHNAN NAIR SREEDHARAN NAIR Vs. OOMMOOMMEN ABRAHAM
|
March 17, 1983 |
|
KUMARAN Vs. TALUK LAND BOARD
|
February 9, 1983 |
|
KUNHABDULLA Vs. UNION OF INDIA UOI
|
October 12, 1983 |
|
KUNHAMMED HAJI Vs. EXECUTIVE OFFICER TRIPRANGOTTUR PANCHAYAT
|
February 17, 1983 |
|
KUNHAMMED KUTTY Vs. AVOKKER
|
October 3, 1983 |
|
KUNHIKAYYUMMA Vs. UNION OF INDIA
|
September 12, 1983 |
|
KUNHIPATHUMMA Vs. DIVISIONAL PERSONAL OFFICER
|
November 1, 1983 |
|
KUNJI AMMA Vs. NARAYANAN SREEDHARAN
|
October 31, 1983 |
|
KUNNATH KRISHNAN Vs. CHAMPRA MUNDACHALI MADHAVI
|
December 2, 1983 |
|
KUNNOTH POOVADAN LAKSHMI Vs. DISTRICT COLLECTOR
|
February 16, 1983 |
|
LABOUR ENFORCEMENT OFFICER Vs. VIJAYARAGHAVAN
|
February 24, 1983 |
|
LAKSHMI Vs. KUPPUSWANY CHETTIAR
|
March 10, 1983 |
|
LEELAMMA Vs. MADHAVAN
|
July 14, 1983 |
|
LEKSHMI Vs. CHAIRMAN K S R T C
|
August 3, 1983 |
|
LONAPPAN Vs. STATE OF KERALA
|
September 7, 1983 |
|
LOVELY VARGHESE Vs. K.P.S.C.
|
September 8, 1983 |
|
M CHACKO Vs. STATE OF KERALA
|
October 28, 1983 |
|
M CHANDRAN PILLAI Vs. STATE OF KERALA
|
December 22, 1983 |
|
M J GEORGE Vs. S I OF POLICE
|
March 8, 1983 |
|
M K AYOOB Vs. SUPDT
|
December 23, 1983 |
|
M MADHAVAN NAIR Vs. P E VARKEY
|
June 30, 1983 |
|
M PADMAKUMAR Vs. STATE OF KERALA
|
March 18, 1983 |
|
M.K. RAMACHANDRA MENON Vs. P. CHATHU
|
June 22, 1983 |
|
MADANAMOHANAN KARTHA Vs. ELAMKULAM SERVICE CO OP BANK
|
March 23, 1983 |
|
MALABAR INDUSTRIAL COMPANY LTD Vs. JOHN ANTHRAPPER
|
March 18, 1983 |
|
MALANKARA RUBBER AND PRODUCE CO LTD Vs. STATE OF KERALA
|
July 5, 1983 |
|
MANAGER S V HIGH SCHOOL Vs. STATE OF KERALA
|
January 28, 1983 |
|
MANI Vs. STATE OF KERALA
|
April 13, 1983 |
|
MARIAMMA MATHEW Vs. SPECIAL SALE OFFICER, KERALA CO-OPERATIVE CENTRAL MORTGAGE MORTGAGE BANK, KOTTAYAM
|
July 28, 1983 |
|
MATHA PLANTATIONS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
|
September 9, 1983 |
|
MATHAI KUNJAMMA Vs. GEEVARGHESE KOCHU KIRIAN
|
August 19, 1983 |
|
MATHEW Vs. STATE OF KERALA
|
November 28, 1983 |
|
MOHAMMED AHMED Vs. STATE OF KERALA
|
September 28, 1983 |
|
MOHANADASAN Vs. UNIVERSITY OF CALICUT
|
December 14, 1983 |
|
MOOKEN DEVASSY OUSEPH AND SONS Vs. RAJAPPAN PILLAI
|
September 20, 1983 |
|
MUHAMMADALI Vs. UMMAYA UMMA
|
March 30, 1983 |
|
MUHAMMED Vs. ABDUL RAHIMAN
|
September 9, 1983 |
|
N P UNNIMOYIN KUTTY Vs. ASSTT EDUCATIONAL OFFICERKONDOTTY
|
January 5, 1983 |
|
N. J. SAJIVE Vs. ASST. COLLECTOR
|
October 27, 1983 |
|
N. RAJENDRAN Vs. DIVISIONAL ENGINEER
|
March 23, 1983 |
|
NARAYANA MENON Vs. MANAGER P V S HIGH SCHOOL
|
September 8, 1983 |
|
NARAYANAN Vs. STATE
|
November 16, 1983 |
|
NARAYANAN KUTTY Vs. STATE
|
March 2, 1983 |
|
NARAYANAN NAIR Vs. KOTTAYAM DIST CO OP BANK
|
November 9, 1983 |
|
NASEEMA Vs. STATE OF KERALA
|
May 30, 1983 |
|
NATESAN Vs. PEETHAMBARAN
|
December 23, 1983 |
|
NORTH MALABAR GRAMIN BANK Vs. REGIONAL PROVIDENT FUND COMMR
|
September 30, 1983 |
|
O BALANARAYANAN Vs. REGISTRAR OF FIRMSTRIVANDRUM
|
February 4, 1983 |
|
O. P. KUMARAN Vs. THE MARINE PRODUCTS EXPORTS DEVELOPMENT AUTHORITY
|
February 25, 1983 |
|
OUSEPH Vs. STATE OF KERALA
|
August 13, 1983 |
|
OUSEPH JOSEPH Vs. KOCHUNNY MOOSA
|
August 19, 1983 |
|
OUSEPH MARKOSE Vs. STATE OF KERALA
|
September 20, 1983 |
|
OUSEPH MATHEW AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1983 |
|
P K SANKARAN Vs. SALES TAX OFFICER
|
July 13, 1983 |
|
P M K MOHAMMED Vs. CHAKKAPPAN
|
August 16, 1983 |
|
P SAINA Vs. KONDERI
|
September 23, 1983 |
|
P SUNDARDAS Vs. UNION OF INDIA
|
August 1, 1983 |
|
P T CHATHU CHETTIAR Vs. KARIAT KUNNUMMAL KANARAN
|
May 31, 1983 |
|
P V MAMMOO AND BROS Vs. GOVERNMENT OF INDIA
|
September 1, 1983 |
|
P V THOMAS Vs. M V RAJAN
|
November 29, 1983 |
|
P. SUNDARDAS Vs. UNION OF INDIA AND OTHERS
|
September 1, 1983 |
|
P. VELU Vs. P. PADMAVATHY AMMA
|
April 13, 1983 |
|
P.K. AHMED Vs. STATE OF KERALA
|
July 13, 1983 |
|
P.M. UNNI RAJA Vs. PRINCIPAL, MEDICAL COLLEGE, TRIVANDRUM
|
February 28, 1983 |
|
P.V. PATHROSE Vs. THE KERALA PUBLIC SERVICE COMMISSION
|
September 1, 1983 |
|
PADMANABHAN Vs. THOMAS
|
October 27, 1983 |
|
PARAMESWARAN NAIR NARAYANAN NAIR Vs. KRISHNAPILLAI CHELLAPPAN PILLAI
|
October 14, 1983 |
|
PARAYAKATTU NALUKULANGARA DEVASWOM Vs. PADMANABHAN HARSHAS
|
January 3, 1983 |
|
PAREK BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
August 17, 1983 |
|
PARUKUTTY AMMA Vs. KRISHNAN NAIR
|
November 16, 1983 |
|
PARUKUTTY AMMA AND ORS. Vs. KRISHNAN NAIR AND ORS.
|
November 15, 1983 |
|
PATHUMMA Vs. TAHSILDAR L A BADAGARA
|
August 19, 1983 |
|
PETER THOMPSON Vs. TRESA XAVIER
|
August 17, 1983 |
|
PHILOMINA Vs. STATE OF KERALA
|
October 25, 1983 |
|
PONNAMMA Vs. REGIONAL DIRECTOR
|
September 6, 1983 |
|
PONNANI P C C MARKETING SOC LTD Vs. JOINT REGISTRAR OF CO OP
|
October 7, 1983 |
|
PONNUKUTTY Vs. RAMANKUTTY
|
February 15, 1983 |
|
PONNUKUTTY Vs. RAMANKUTTY
|
January 15, 1983 |
|
POULOSE Vs. STATE OF KERALA
|
October 14, 1983 |
|
PRABHAKARAN Vs. METHALA PANCHAYAT
|
October 6, 1983 |
|
PRABHAKARAN Vs. SECRETARY TO MINISTRY OF LABOUR AND REHABILITATION
|
November 7, 1983 |
|
PRISON REFORMS ENHANCEMENT OF WAGES OF PRISONERS Vs. STATE OF KERALA
|
April 13, 1983 |
|
PURUSHOTHAM GOKULDAS PLYWOOD CO. Vs. UNION OF INDIA
|
June 3, 1983 |
|
PURUSHOTHAMAN V N Vs. AGRICULTURAL INCOME TAX OFFICER
|
June 17, 1983 |
|
PUSHPADHARAN Vs. FOOD CORPORATION OF INDIA
|
February 22, 1983 |
|
PUTHANPURAYIL PULLOTICHI MARIYAM Vs. VALIA PEEDIKAVIL THARAMBALLI MOOSA
|
January 4, 1983 |
|
R S BOSS Vs. K P KRISHNAN NAIR
|
November 18, 1983 |
|
R THANKAPPAN Vs. DEPUTY REGISTRAR
|
January 4, 1983 |
|
RADHAKRISHNA PILLAI Vs. SASIDHARAN NAIR
|
March 16, 1983 |
|
RADHAKRISHNAN Vs. TALUK LAND BOARD
|
December 16, 1983 |
|
RAJACHANDRAN PILLAI Vs. GIREESAN
|
June 24, 1983 |
|
RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED Vs. STO ADDL
|
April 13, 1983 |
|
RAJAGOPALAN Vs. RAGHAVAN
|
March 21, 1983 |
|
RAJAMMA Vs. STATE OF KERALA
|
March 29, 1983 |
|
RAJAN Vs. RADHAKRISHNAN
|
March 24, 1983 |
|
RAJAN Vs. UNION OF INDIA
|
June 16, 1983 |
|
RAJAN Vs. STATE OF KERALA
|
July 15, 1983 |
|
RAJAPPAN NAIR Vs. STATE OF KERALA
|
March 25, 1983 |
|
RAJASEKHARAN NAICKER Vs. GOVINDANKUTTY NAICKER
|
July 18, 1983 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
August 5, 1983 |
|
RAMANTHALI P P SAMITHI Vs. UNION OF INDIA
|
December 14, 1983 |
|
RATNAMMA AND ANR. Vs. EASWARI PILLAI KOMALAMMA PILLAI
|
February 9, 1983 |
|
RAVI INDUSTRIES AND SAW MILLS Vs. STATE OF KERALA
|
February 22, 1983 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. LORD KRISHNA BANK LTD
|
January 11, 1983 |
|
REMLATH Vs. STATE OF KERALA
|
November 16, 1983 |
|
RUGMINI AMMA Vs. PRABHAKARAN AND OTHERS
|
June 10, 1983 |
|
S JANE Vs. STATE OF KERALA
|
August 9, 1983 |
|
S KUMARAN Vs. CHAIRMAN KERALA STATE HOUSING BOARD
|
December 14, 1983 |
|
S R BALASUBRAMANIAN Vs. DISTRICT COLLECTORPALGHAT
|
December 13, 1983 |
|
S. AMBIKA Vs. RAJAPPAN
|
January 11, 1983 |
|
S. JAMES VINCENT Vs. K.A. GEORGE AND ANR.
|
July 28, 1983 |
|
SADANANDAN Vs. REGIONAL MANAGER STATE BANK OF INDIA
|
December 9, 1983 |
|
SADASIVAN PILLAI Vs. STATE OF KERALA
|
January 5, 1983 |
|
SAI P. A. Vs. STATE OF KERALA & ANOTHER
|
October 21, 1983 |
|
SAMPO FROZEN FOODS Vs. KARNATAKA BANK LTD
|
April 14, 1983 |
|
SANKARAN Vs. STO
|
July 13, 1983 |
|
SANKARAN Vs. SANKARAN
|
June 28, 1983 |
|
SANKARAN Vs. CHATHUKUTTY
|
September 22, 1983 |
|
SANKARAN Vs. SANKARAN AND ANOTHER
|
July 28, 1983 |
|
SANKARAN SUKUMARAN Vs. KRISHNAN SARASWATHY
|
February 2, 1983 |
|
SANKARAN SUKUMARAN Vs. KRISHNAN SARASWATHY
|
December 2, 1983 |
|
SANKARANKUTTY NAIR Vs. LAKSHMIKUTTY AMMA
|
August 30, 1983 |
|
SARAMMA PUNNEN Vs. VARKEY
|
September 22, 1983 |
|
SAREEFA BEGAM Vs. STATE OF KERALA
|
March 23, 1983 |
|
SAROJINI AMMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
|
January 4, 1983 |
|
SECRETARY THEVARA CO OP CONSUMER STORES LTD Vs. JOSE
|
December 20, 1983 |
|
SECRETARY VIKALANGA SEVAKA CO OP SOCIETY LTD Vs. SHETH BROTHERS
|
March 18, 1983 |
|
SELEENA Vs. MARY
|
August 18, 1983 |
|
SENIOR SUPERINTENDENT R M S DIVISION COCHIN Vs. RAGHAVAN
|
January 28, 1983 |
|
SETHU LAKSHMI BAYI Vs. STATE OF KERALA
|
June 20, 1983 |
|
SHIBU Vs. UNIVERSITY OF KERALA
|
April 7, 1983 |
|
STATE BANK OF INDIA Vs. WORKMENS COMPENSATION COMMISSIONER
|
January 25, 1983 |
|
STATE BANK OF INDIA Vs. STATE BANKS STAFF UNION KERALA REGION
|
November 29, 1983 |
|
STATE BANK OF TRAVANCORE Vs. SOUMINI
|
November 29, 1983 |
|
STATE OF KERALA Vs. SUBRAMANIAM
|
October 1, 1983 |
|
STATE OF KERALA Vs. SUBRAMANIAN
|
October 21, 1983 |
|
STATE OF KERALA Vs. PADMANABHAN NAIR
|
November 1, 1983 |
|
STATE OF KERALA Vs. CLEETUS THOMAS
|
November 2, 1983 |
|
STATE OF KERALA Vs. PUSHPAN
|
December 23, 1983 |
|
STATE OF KERALA Vs. R. SIVADASAN
|
September 16, 1983 |
|
STATE OF KERALA Vs. SOMAN
|
February 15, 1983 |
|
STATE OF KERALA Vs. AVARAN
|
March 18, 1983 |
|
STATE OF KERALA Vs. SUNDARAM IYER
|
March 30, 1983 |
|
STATE OF KERALA Vs. JOSEPH
|
April 13, 1983 |
|
STATE OF KERALA Vs. R SUDARSAN BABU
|
August 5, 1983 |
|
STATE OF KERALA Vs. T P GEORGE
|
August 1, 1983 |
|
STATE OF KERALA Vs. PAILY CHANDY
|
September 16, 1983 |
|
STATE OF KERALA Vs. CHELLAPPAN GEORGE
|
August 19, 1983 |
|
STATE OF KERALA Vs. HARIHARAN PILLAI
|
August 29, 1983 |
|
STATE OF KERALA Vs. VARGHESE
|
July 15, 1983 |
|
STATE OF KERALA Vs. THANKAN CHANDRAN
|
January 31, 1983 |
|
SUBRAMANIAN Vs. KUNJAMMA
|
March 24, 1983 |
|
SUBRAMONIA PILLAI Vs. KUMARA PILLAIı
|
July 18, 1983 |
|
SUBRAMONIAN Vs. STATE OF KERALA
|
April 13, 1983 |
|
SUDARSANA BABU Vs. STATE OF KERALA
|
March 25, 1983 |
|
SUDHAKARAN ANIYAN KUNJU Vs. STATE OF KERALA
|
March 25, 1983 |
|
SUPDT OF POLICE Vs. P V VUAYARAGHAVAN
|
December 9, 1983 |
|
SUPERINTENDENT OF CUSTOMS C I U Vs. P K UMMERKUTTY
|
October 5, 1983 |
|
SURESH SHENOY A S Vs. WEALTH TAX OFFICER
|
June 28, 1983 |
|
T A RAJENDRAN Vs. P V AYYAPPAN
|
October 24, 1983 |
|
T A RAJENDRAN Vs. STATE OF KERALA
|
December 2, 1983 |
|
T M ABRAHAM Vs. STATE OF KERALA
|
October 5, 1983 |
|
T M SOMARAJAN Vs. P JAYAKUMAR
|
July 29, 1983 |
|
T S JOHN Vs. STATE OF KERALA
|
January 21, 1983 |
|
TATA TEA LTD Vs. STATE OF KERALA
|
July 29, 1983 |
|
THANKAMMA Vs. MAMACHAN
|
March 30, 1983 |
|
THANKAPPAN Vs. DY REGISTRAR
|
January 4, 1983 |
|
THE KERALA AGRO INDUSTRIES CORPORATION LIMITED Vs. NARAYANA RAI
|
July 14, 1983 |
|
THE RAJA LAKSHMI MILLS LTD. Vs. THE UNION OF INDIA
|
October 10, 1983 |
|
THILOTHAMA Vs. KUNJAPPAN
|
January 6, 1983 |
|
THOMAS Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
|
September 23, 1983 |
|
UMMER Vs. MUHAMMED
|
February 2, 1983 |
|
UNNI Vs. VIJAYAN
|
October 3, 1983 |
|
UNNIKRISHNAN Vs. STATE OF KERALA
|
June 21, 1983 |
|
UNNIMOYIN KUTTY Vs. ASST EDUCATIONAL OFFICER
|
January 6, 1983 |
|
UTHAMAN Vs. STATE OF KERALA
|
November 30, 1983 |
|
VADAKKANCHERY K S SANGAM Vs. JOINT REGISTRAR
|
September 30, 1983 |
|
VARGHESE MAYMADUM Vs. STATE OF KERALA
|
September 30, 1983 |
|
VARKEY Vs. GOVINDAN
|
June 29, 1983 |
|
VASU Vs. T UNNIKRISHNAN
|
March 17, 1983 |
|
VENUGOPAL CO P LTD Vs. VARGHESE
|
November 30, 1983 |
|
VIJAYAN Vs. BOARD OF DIRECTORS S T CO OP BANK
|
June 13, 1983 |
|
VIJAYARAGHAVAN Vs. DEPUTY SUPDT OF POLICE
|
November 16, 1983 |
|
VINCENT PANIKULANGARA Vs. V R KRISHNA IYER
|
April 22, 1983 |
|
VINCENT PANIRULANGARA Vs. V R KRISHNA IYER
|
April 12, 1983 |
|
YOGAM S N D P Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1983 |
|
YOGIRAJ Vs. RAVINDRANATH
|
March 16, 1983 |