|
A C JOSE Vs. SIVAN PILLAI
|
October 12, 1982 |
|
A K SABHAPATHY Vs. STATE OF KERALA
|
October 14, 1982 |
|
A N DEEN Vs. JACOB
|
March 4, 1982 |
|
A P SANKARA WARRIYAR Vs. NORTH MALABAR DIST CO OP SUPPLY AND MARKETING SOCIETY LIMITED
|
February 3, 1982 |
|
A V THOMAS AND COMPANY LIMITED Vs. INCOME TAX OFFICER
|
July 1, 1982 |
|
A.K. SABHAPATHY Vs. THE STATE OF KERALA
|
December 14, 1982 |
|
ABDUL GAFOOR B P Vs. COMMISSIONER OF INCOME TAX
|
June 2, 1982 |
|
ABDUL KAREEM HAJEE K P Vs. INCOME TAX OFFICER
|
February 9, 1982 |
|
ABDUL KHADER AND COMPANY C K Vs. INCOME TAX OFFICER
|
June 21, 1982 |
|
ABDULLAKUTTY HAJI Vs. ADDL JUDL 1ST CLASS MAGISTRATE
|
October 13, 1982 |
|
ABRAHAM Vs. CHARLEY
|
January 7, 1982 |
|
ABRAHAM Vs. FOOD CORPN OF INDIA
|
March 2, 1982 |
|
ABRAHAM JACOB Vs. ALICE KURIEN
|
December 2, 1982 |
|
ABUBACKER Vs. LIFE INSURANCE CORPORATION OF INDIA
|
October 14, 1982 |
|
ACHUTHAN PILLAI Vs. MARIKAR MOTORS LTD
|
November 17, 1982 |
|
ADAM ABOOBACKER SAIT Vs. KERALA WAKF BOARD
|
March 26, 1982 |
|
ADOOR P B SAMOOHAM Vs. LEKSHMI AMMAL
|
April 6, 1982 |
|
ALAVI Vs. STATE OF KERALA
|
January 6, 1982 |
|
ALEYAMMA Vs. DY DIRECTOR EDUCATION
|
June 15, 1982 |
|
ALICE Vs. THOMMEN
|
October 23, 1982 |
|
ALWAYE MUNICIPALITY Vs. K A KOCHUNNY AND COMPANY
|
March 11, 1982 |
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ANTONY VARGHESE Vs. SUBRAMONIAM
|
June 24, 1982 |
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APPUKUTTAN PILLAY Vs. KERALA PUBLIC SERVICE COMMISSION
|
June 28, 1982 |
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ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. WILFRED SEBASTIAN
|
August 27, 1982 |
|
ASST ENGINEER Vs. ENTHEENKUTTY
|
June 25, 1982 |
|
AUGUSTINE Vs. STATE
|
March 22, 1982 |
|
AZEEZ Vs. FOOD INSPECTOR
|
January 12, 1982 |
|
B C GEORGE Vs. STATE OF KERALA
|
August 3, 1982 |
|
B GOVINDA RAO Vs. DISTRICT COLLECTORERNAKULAM
|
August 2, 1982 |
|
B P ABDUL GAFOOR Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1982 |
|
BALAKRISHNA MENON Vs. RECTIFICATION OFFICER
|
March 9, 1982 |
|
BALAKRISHNA TRAVELS Vs. REGIONAL TRANSPORT AUTHORITYMALAPPURAM
|
March 12, 1982 |
|
BALAKRISHNAN Vs. MATHU
|
November 11, 1982 |
|
BALAN Vs. STATE OF KERALA
|
March 10, 1982 |
|
BE BE RUBBER ESTATE LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER SPECIAL
|
January 18, 1982 |
|
BEEPATHUMMA T T P Vs. SPECIAL DEPUTY TAHSILDAR
|
January 15, 1982 |
|
BENOY THOMAS Vs. UNIVERSITY OF KERALA
|
July 14, 1982 |
|
BHARGAVAN NAIR Vs. KOLAPPAN ASSARI
|
February 1, 1982 |
|
BHASKARA KURUP Vs. DISTRICT COLLECTOR
|
June 9, 1982 |
|
BHASKARA MENON Vs. GANGADHARAN
|
December 23, 1982 |
|
BHASKARAN Vs. SUB DIVISIONAL OFFICER
|
July 28, 1982 |
|
BHASKARAN NAIR Vs. SECURITY OFFICER R P F
|
March 31, 1982 |
|
C A MOHAMMED Vs. STATE OF KERALA
|
April 1, 1982 |
|
C P MADHAVAN NAIR Vs. CHERUVOT THAZHAM NILAM MULLERI PARAMBATH KUTTIMALU AND
|
March 22, 1982 |
|
C R RAMAKRISHNAN Vs. RAMAN
|
December 21, 1982 |
|
C UNNI Vs. STATE OF KERALA
|
October 29, 1982 |
|
C. K. KURIAKOSE Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOTTAYAN AND OTHERS
|
March 30, 1982 |
|
C. RAVINDRAN PILLAI Vs. K.S.E. BOARD
|
March 11, 1982 |
|
C.D. GOVINDA RAO Vs. ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA
|
February 26, 1982 |
|
CALICUT MODERN SPG AND WVG MILLS LTD Vs. REGIONAL P F COMMISSIONER
|
February 17, 1982 |
|
CATALYSTS AND CHEMICALS INDIA WEST ASIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1982 |
|
CHACKO Vs. KAYAMKULAM MUNICIPALITY
|
November 11, 1982 |
|
CHACKO GEEVARGHESE Vs. STATE OF KERALA
|
June 24, 1982 |
|
CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
|
December 6, 1982 |
|
CHANDRASENAN Vs. STATE OF KERALA
|
October 29, 1982 |
|
CHANDRIKA Vs. GANGADHARAN
|
December 22, 1982 |
|
CHANDUKUTTY Vs. STATE OF KERALA
|
March 11, 1982 |
|
CHELLAPPAN PILLAI Vs. STATE OF KERALA
|
June 18, 1982 |
|
COCHIN PORT S C S ASSOCIATION Vs. HARRISONS AND CROSSFIELD LTD
|
February 3, 1982 |
|
COCHIN PORT TRUST Vs. ASSOCIATED COTTON TRADERS LIMITED
|
October 29, 1982 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MIDLAND RUBBER & PRODUCE CO. LTD.
|
October 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALA MANORAMA AND COMPANY LIMITED
|
October 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MARY IGNATIUS
|
September 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
|
June 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. TOSHIBA ANAND LAMPS LIMITED
|
July 2, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PUSHPAKA TRAVELS
|
July 8, 1982 |
|
CORPORATION OF COCHIN Vs. K JANARDHANAN
|
January 12, 1982 |
|
D I G OF POLICE Vs. SANKARAN
|
May 25, 1982 |
|
DAISY Vs. ANNAMMA GEORGE
|
February 4, 1982 |
|
DCRUZ BROTHERS Vs. STATE OF KERALA
|
April 2, 1982 |
|
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. SHETH BRORS
|
May 27, 1982 |
|
DEVAKI AMMA Vs. AGRICULTURAL TRIBUNAL
|
September 20, 1982 |
|
DIRECTOR TELECOMMUNICATIONS SOUTH TRIVANDRUM Vs. SUKUMARAN THAMPI
|
November 11, 1982 |
|
DIRECTOR, TELECOMMUNICATIONS (SOUTH) TRIVANDRUM & ANOTHER Vs. K.G. SUKUMARAN THAMPI
|
November 4, 1982 |
|
DIVISIONAL FOREST OFFICER Vs. CHERIYAN
|
August 24, 1982 |
|
DIVISIONAL FOREST OFFICER Vs. T U CHERIYAN
|
August 25, 1982 |
|
EACHARAN Vs. STATE OF KERALA
|
November 9, 1982 |
|
ECONOMIC TRANSPORT ORGANISATION Vs. STATE OF KERALA
|
October 15, 1982 |
|
ECONOMIC TRANSPORT ORGANISATION Vs. STATE OF KERALA
|
October 18, 1982 |
|
ELSAMMA Vs. ANNAMMA
|
June 24, 1982 |
|
EMPLOYEES PROVIDENT FUND INSPECTOR KOZHIKODE Vs. SOUTH INDIA SAW MILLS LTD
|
August 20, 1982 |
|
ERNAKULAM DISTRICT AUTORICKSHAW DRIVERS UNION Vs. STATE OF KERALA
|
December 13, 1982 |
|
F A C T EMPLOYEES ASSOCIATION Vs. MANAGEMENT OF F A C T LTD
|
August 27, 1982 |
|
F A C T LTD Vs. F A C T EMPLOYEES ASSOCIATION
|
March 30, 1982 |
|
FERTILISERS AND CHEMICALS,TRAVANCORE LTD Vs. VELLAPPALLY BROTHERS KALAMASSERY
|
May 26, 1982 |
|
FOOD INSPECTOR Vs. PURUSHOTHAMAN NAIR
|
September 7, 1982 |
|
FOOD INSPECTOR Vs. SUWERT AND DHOLAKIA P LTD
|
March 25, 1982 |
|
FOOD INSPECTOR CHALAKUDY MUNICIPALITY Vs. PRABHAKARAN
|
October 8, 1982 |
|
FOOD INSPECTOR, PERUMBAVOOR MUNICIPALITY Vs. K. G. PURUSHOTHAMAN NAIR
|
February 7, 1982 |
|
G GABRIEL Vs. STATE OF KERALA
|
August 10, 1982 |
|
G K NAYAR Vs. UNION OF INDIA UOI
|
June 25, 1982 |
|
G K NAYAR Vs. UNION OF INDIA
|
June 5, 1982 |
|
GANGADHARAN NAMBIAR Vs. LAND TRIBUNAL KASRAGOD
|
July 21, 1982 |
|
GHEE VARGHESE LUKOSE Vs. INCOME TAX OFFICER ADDL AGRL
|
October 29, 1982 |
|
GOVINDAN CHENGALATH Vs. COCHIN SHIPYARD LTD
|
November 10, 1982 |
|
GWALIOR RAYON SILK MFG WVG CO LTD Vs. APPELLATE COMMITTEE FOR WATER CESSTRIVANDRUM AND
|
November 19, 1982 |
|
GWALIOR RAYONS SILK MANUFACTURING WEAVING CO Vs. DISTRICT COLLECTOR
|
January 4, 1982 |
|
H BHAVARLAL Vs. VASUDEVA MOOTHAN
|
November 10, 1982 |
|
H M T LIMITED Vs. LABOUR COURT
|
September 6, 1982 |
|
HABUBU ABDULLA Vs. SANKARAN VISWANATHAN
|
July 30, 1982 |
|
HAJI P K MOIDU AND CO Vs. UNION OF INDIA
|
November 8, 1982 |
|
HINDI PRACHAR PRESS Vs. STATE OF KERALA
|
February 12, 1982 |
|
HYDROSE Vs. MAKKAR
|
November 11, 1982 |
|
I K J JACOB Vs. K NANDAGOPALAN
|
August 25, 1982 |
|
INMATES OF THE BORSTAL SCHOOL Vs. STATE OF KERALA
|
September 24, 1982 |
|
JANAB M.P. AZAD Vs. FATHIMA SAROHINI SURESH
|
June 2, 1982 |
|
JANARDHANA MALLAN Vs. GANGADHARAN
|
December 22, 1982 |
|
JANARDHANAN Vs. OFFICIAL RECEIVER
|
August 26, 1982 |
|
JOHN Vs. MAMMUKUTTY
|
December 14, 1982 |
|
JOHN JOSEPH Vs. UNIVERSITY OF KERALA
|
September 8, 1982 |
|
JOINT AGRL MARKETING ADVISOR Vs. BABY
|
October 22, 1982 |
|
JOSEPH Vs. SENIOR SUPERINTENDENT OF POST OFFICES
|
July 15, 1982 |
|
JOSEPH Vs. EXECUTIVE OFFICER
|
October 8, 1982 |
|
JOSEPH Vs. DEPUTY COLLECTOR
|
September 23, 1982 |
|
JOSEPH TITO Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
|
March 22, 1982 |
|
JUPITER CASHEW COMPANY Vs. STATE OF KERALA
|
January 30, 1982 |
|
K A JOHN Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
May 26, 1982 |
|
K ABDULKHADAR Vs. PLANTATION CORPORATION OF KERALA LTD
|
August 4, 1982 |
|
K C MATHEW Vs. ELECTION COMMISSIONER OF INDIA
|
May 17, 1982 |
|
K M THOMAS Vs. COCHIN REFINERIES LTD
|
June 15, 1982 |
|
K N NARAYANAN Vs. INCOME TAX OFFICER
|
September 15, 1982 |
|
K P RAMAKRISHNAN Vs. NEW INDIA ASSURANCE CO LTD
|
February 10, 1982 |
|
K T PAVUNNY Vs. K T MATHEW
|
April 1, 1982 |
|
K. JANARDHANAN Vs. STATE OF KERALA
|
July 25, 1982 |
|
K. JANARDHANAN Vs. STATE OF KERALA AND ANR.
|
June 25, 1982 |
|
K. RAGHAVAN Vs. THE DISTRICT JUDGE, PALGHAT
|
February 11, 1982 |
|
K. SARADAMMA Vs. SUPDT. OF POST OFFICE
|
February 18, 1982 |
|
K.A. PONNAPPAN Vs. THE D.F.O. CHALAKUDY AND OTHERS
|
June 2, 1982 |
|
K.A. SUBRAMANIAN Vs. UNION OF INDIA AND OTHERS
|
February 1, 1982 |
|
K.M. MOHAMMED JALALUDDIN HAMSAKOYA Vs. SENIOR SUPERINTENDENT OF POST OFFICES CALICUT
|
December 1, 1982 |
|
K.P. MOHAMMED Vs. STATE OF KERALA AND ORS.
|
April 5, 1982 |
|
KAKKATTIL SERVICE CO OP RURAL BANK LTD Vs. CO OP TRIBUNAL
|
November 12, 1982 |
|
KARUNAKARAN NAIR Vs. SEKHARAN NAIR
|
August 23, 1982 |
|
KAYAKKAL LAKSHMI Vs. KAYAKKAL ANANDAN (DIED)
|
March 30, 1982 |
|
KELAPPAN Vs. FOOD INSPECTOR
|
April 2, 1982 |
|
KERALA MINERALS EMPLOYEES CONGRESS Vs. ASSISTANT LABOUR COMMISSIONER
|
November 23, 1982 |
|
KERALA STATE ELECTRICITY WORKERS FEDERATION Vs. KERALA STATE ELECTRICITY BOARD
|
November 9, 1982 |
|
KERALA STATE HOUSING BOARD Vs. AMMALUKUTTY
|
November 5, 1982 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. MOHAMMED
|
October 21, 1982 |
|
KERALA TRANSPORT CO Vs. KUNNATH TEXTILES
|
October 21, 1982 |
|
KESAVAN NAMBOODIRI Vs. STATE OF KERALA
|
June 21, 1982 |
|
KHADIJA Vs. P.K. MOHAMMED P. LTD.
|
October 1, 1982 |
|
KOCHADIMA ABDUL SALAM Vs. MUHAMMED KUNJU BASHEER
|
October 6, 1982 |
|
KOCHUKUNJU Vs. KARAMBI
|
December 9, 1982 |
|
KOLAPPA PILLAI Vs. STATE OF KERALA
|
June 25, 1982 |
|
KOORAN KURIAPPU KUNJIPALU Vs. KOORAN CHAKKU PAPPU
|
June 25, 1982 |
|
KRISHNA PILLAI Vs. MADHAVAN NAIR
|
March 7, 1982 |
|
KRISHNA PILLAI Vs. PAZHUCKAMATTOM DEVASWOM
|
March 8, 1982 |
|
KRISHNA PILLAI Vs. MADHAYAN NAIR AND ANOTHER
|
March 17, 1982 |
|
KRISHNAN NAIR Vs. PUBLIC SERVICE COMMISSION
|
July 27, 1982 |
|
KRISHNAN NAMBOODIRI Vs. UNNIKRISHNAN
|
August 2, 1982 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
March 1, 1982 |
|
KUNHALEEMA Vs. ACCOMMODATION CONTROLLER
|
March 24, 1982 |
|
KUNJUKRISHNAN Vs. STATE OF KERALA
|
December 2, 1982 |
|
KUPPANDY Vs. SIVASANKARAN
|
September 20, 1982 |
|
KURAVILANGAD SERVICE CO OP BANK LTD Vs. STATE OF KERALA
|
June 16, 1982 |
|
KURIAN Vs. AYYAPPAN
|
March 16, 1982 |
|
KURIYAN Vs. ALURU OUSEPH
|
March 16, 1982 |
|
KUTTY ALIAS DEVASSIA Vs. STATE OF KERALA
|
January 24, 1982 |
|
L R RANGAIER SONS P LTD Vs. RUKHIYABI
|
February 8, 1982 |
|
LAKSHMIKUTTY AMMA Vs. COMMISSIONER, BADAGARA MUNICIPALITY
|
June 18, 1982 |
|
LELA Vs. ALI
|
May 27, 1982 |
|
M AREEFA BEEVI Vs. K M SAHIB
|
February 24, 1982 |
|
M K SANTHAMMA Vs. KERALA PUBLIC SERVICE COMMISSION
|
October 5, 1982 |
|
M P VARGHESE Vs. STATE OF KERALA
|
October 14, 1982 |
|
M PEERUKANNU Vs. STATE OF KERALA
|
November 4, 1982 |
|
MADHAVAN Vs. COMMISSIONER OF INCOME TAX
|
December 6, 1982 |
|
MADHAVAN KUTTY Vs. UNION OF INDIA
|
April 1, 1982 |
|
MADHAVAN KUTTY Vs. UNION OF INDIA
|
April 15, 1982 |
|
MADHUSOODANAN NAIR Vs. GOVERNOR OF KERALA
|
December 13, 1982 |
|
MADRAS MOTOR AND GENERAL INSURANCE CO. LTD. BY ITS SUCCESSOR: THE UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. AND OTHERS Vs. V.P. BALAKRISHNAN AND OTHERS
|
July 27, 1982 |
|
MADRAS RUBBER FACTORY LIMITED MRF LIMITEDMADRAS Vs. RUBBER BOARDKOTTAYAM
|
June 10, 1982 |
|
MALABAR CASHEWNUTS AND ALLIED PRODUCTS Vs. STATE OF KERALA
|
March 23, 1982 |
|
MALABAR PRODUCE EXPORT CO Vs. NEDUNGADI BANK LTD
|
May 25, 1982 |
|
MANAGER S N V HIGH SCHOOL Vs. STATE OF KERALA
|
February 17, 1982 |
|
MANARI PARVATHI AMMA Vs. NELLIKKAL PARVATHI AMMA
|
November 5, 1982 |
|
MANOHARAN NAIR Vs. STATE OF KERALA
|
July 13, 1982 |
|
MARY GEORGE Vs. REGL PROVIDENT FUND COMMISSIONER
|
July 29, 1982 |
|
MATHEW Vs. KURUVILLA
|
November 6, 1982 |
|
MATHEW Vs. BANK OF COCHIN LID
|
January 13, 1982 |
|
MATHEW THOTTIYIL Vs. UNIVERSITY OF KERALA
|
August 10, 1982 |
|
MATHU Vs. STATE OF KERALA
|
August 20, 1982 |
|
MATTOOL PANCHAYAT Vs. ABDURAHIM
|
February 2, 1982 |
|
MOHAMMAD DWARA RAWTHER ISMAIL Vs. STATE OF KERALA
|
January 22, 1982 |
|
MOHAMMED Vs. IALUK LAND BOARD
|
January 20, 1982 |
|
MOHAMMED Vs. DIRECTOR OF PANCHAYATS
|
January 4, 1982 |
|
MOHAMMED Vs. ABDURAHIMAN
|
February 1, 1982 |
|
MOHANAN Vs. R T A KOZHIKODE
|
February 24, 1982 |
|
MOIDEENKUTTY HAJI Vs. THE APPELLATE AUTHORITY (L.R. ).CANNANORE
|
March 30, 1982 |
|
MOIDU Vs. STATE OF KERALA
|
March 31, 1982 |
|
MOOSA ABDUL RAHIMAN Vs. STATE OF KERALA
|
April 2, 1982 |
|
MOOSA ABDUL RAHIMAN Vs. STATE OF KERALA
|
July 29, 1982 |
|
MOOSA ABDUL REHMAN Vs. STATE OF KERALA
|
June 29, 1982 |
|
MURUGAPPA CHETTIAR S Vs. COMMISSIONER OF INCOME TAX
|
June 25, 1982 |
|
MUSTAFHA ROWTHER Vs. STATE OF KERALA
|
June 4, 1982 |
|
MUTHU ROWTHER Vs. STATE OF KERALA
|
September 30, 1982 |
|
MYNATHIL MATHAI Vs. STATE OF KERALA
|
June 30, 1982 |
|
N KRISHNAMOORTHY Vs. STATE OF KERALA
|
March 19, 1982 |
|
N P PURUSHOTHAMAN Vs. STATE OF KERALA
|
August 18, 1982 |
|
N S JAYANANDAN Vs. STATE OF KERALA
|
October 21, 1982 |
|
NAJEEMA BEEVI Vs. PUBLIC SERVICE COMMISSION
|
November 12, 1982 |
|
NARAYAN NAIR Vs. JOINT REGISTRAR OF CO OP SOC
|
April 1, 1982 |
|
NARAYANA IYER MAHADEVAN Vs. NARAYANA VADHYAR & ORS.
|
December 13, 1982 |
|
NARAYANA NAMBOODIRI Vs. CHELLAMMA OMAMA AMMA
|
August 25, 1982 |
|
NARAYANANKUTTY Vs. RECTIFICATION OFFICER
|
March 9, 1982 |
|
NARAYANANKUTTY Vs. STATE OF KERALA
|
July 20, 1982 |
|
NARAYANI AMMA Vs. KUNHAPPA KURUP
|
July 19, 1982 |
|
NATIONAL INSURANCE CO LTD Vs. THEKKEYIL RAJAN
|
August 16, 1982 |
|
NEW INDIA ASSURANCE CO LTD Vs. SAN JOSE MARITIME LTD
|
December 23, 1982 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. RADHAKRISHNAN
|
October 14, 1982 |
|
OUSEPH Vs. STATE OF KERALA
|
January 11, 1982 |
|
OUSEPH JOSEPH Vs. CONCILIATION OFFICER
|
September 20, 1982 |
|
P ACHUTHAN PILLAI Vs. AMEENA BAI
|
February 24, 1982 |
|
P K DAMODARAN UNNI Vs. STATE OF KERALA
|
June 21, 1982 |
|
P P AZEEZ Vs. FOOD INSPECTOR
|
February 12, 1982 |
|
P S ABDULLA Vs. DIRECTORFOREST RESEARCH INSTITUTEPEECHI
|
May 31, 1982 |
|
P V MATHEW Vs. K V THOMAS
|
June 9, 1982 |
|
PACHI KRISHNAMMA Vs. KUMARAN KRISHNAN
|
January 18, 1982 |
|
PADMANABHA PILLAI Vs. UNIVERSITY OF KERALA
|
March 2, 1982 |
|
PADMANABHAN Vs. OUSEPH
|
April 2, 1982 |
|
PADMANABHAN Vs. ULAHANNAN
|
September 23, 1982 |
|
PADMAVATHY, P.K. Vs. THE MANAGER, S.M. HIGH SCHOOL, CHERAI AND OTHERS
|
March 5, 1982 |
|
PADMINI AMMA Vs. GOVINDA MENON
|
October 25, 1982 |
|
PAMBAN KAYAKKAL VALSALAN Vs. PAMBAN KAYAKKAL KAUMUDI
|
March 3, 1982 |
|
PAPPOO Vs. KURUVILLA
|
January 15, 1982 |
|
PARTY IN BORSTAL SCHOOL Vs. STATE
|
September 24, 1982 |
|
PARVATHY ANTHERJANAM Vs. LIFE INSURANCE CORPORATION OF INDIA
|
August 10, 1982 |
|
PIONEER KETHALAMPALLAM, ESTATE Vs. STATE
|
July 22, 1982 |
|
PONNAPPAN Vs. ANTONY
|
July 21, 1982 |
|
PRABHAKARAN NAIR Vs. STATE OF KERALA
|
February 15, 1982 |
|
PREMAKUMAR Vs. GENERAL MANAGER TELECOMMUNICATIONS
|
July 27, 1982 |
|
RADHAKRISHNAN NAIR Vs. K S R T C
|
January 11, 1982 |
|
RAI PREMCHAND Vs. P K AHAMED AND CO
|
February 16, 1982 |
|
RAJA INDUSTRIES Vs. GENERAL MANAGERDISTRICT INDUSTRIES CENTREERNAKULAM
|
March 19, 1982 |
|
RAJAPPAN NAIR Vs. STATE OF KERALA AND ORS.
|
March 25, 1982 |
|
RAJENDRAN Vs. HOME SECRETARY
|
June 4, 1982 |
|
RAMACHANDRAN Vs. LABOUR COURT
|
January 15, 1982 |
|
RAMACHANDRAN Vs. STATE OF KERALA
|
November 9, 1982 |
|
RAMAKRISHNA PILLAI Vs. GOVINDA MENON
|
March 3, 1982 |
|
RAMAKRISHNAN Vs. NEW INDIA ASSURANCE CO LTD
|
February 19, 1982 |
|
RAMAKRISHNAN Vs. UNION OF INDIA
|
October 21, 1982 |
|
RAMAN PILLAI THANKAPPAN PILLAI Vs. SPECIAL TAHSILDARLAND ACQUISITIONSCOLLECTORATEQUILON
|
May 26, 1982 |
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RAMAN SUKUMARAN Vs. VELAYUDHAN MADHAVAN
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February 26, 1982 |
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RAMANKUTTY WARRIER Vs. STATE OF KERALA
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November 1, 1982 |
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RAMASWAMY Vs. DIVISIONAL SAFETY OFFICER
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March 10, 1982 |
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RAMASWAMY KOUNDER Vs. APPUCHAMI KOUNDER
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September 24, 1982 |
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RAMLINGA MILLS PRIVATE LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS
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March 1, 1982 |
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RANGA PAI Vs. SPL TAHSILDAR LR VYPEEN
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November 22, 1982 |
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RANGASWAMY Vs. KERALA PUBLIC SERVICE COMMISSION
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March 1, 1982 |
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RATNAMMA Vs. KAMALAMMA PILLAI
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February 9, 1982 |
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RATNAMMA Vs. AMMALU AMMA
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August 20, 1982 |
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RATNAMMA & ORS. Vs. AMMALU AMMA & ORS.
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September 20, 1982 |
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RAVINDRANATHAN NAIR Vs. SARASWATHI AMMA
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October 30, 1982 |
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REVATHINAL BALAGOPALA VARMA Vs. BALARAMA VARMA
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October 8, 1982 |
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S PADMAVATHI AMMA Vs. STATE OF KERALA
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December 16, 1982 |
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S RADHAKUMARI Vs. K M K NAIR
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March 5, 1982 |
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S THRIMOORTHY CHETTIAR Vs. DEPUTY TAHSILDARALWAYE
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July 20, 1982 |
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S V PURUSHOTHAMAN Vs. STATE OF KERALA
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October 15, 1982 |
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S.K. CHANDRIKA Vs. THE UNION OF INDIA & ORS.
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April 20, 1982 |
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S.M. REBELLO Vs. E. ZOUPPAS
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March 12, 1982 |
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SAINABA Vs. ABDURAHIMAN KOYA
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January 29, 1982 |
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SANKARAN Vs. RAMAN
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February 3, 1982 |
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SANKARANARAYANAN Vs. AYYAPPAN
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April 1, 1982 |
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SANTHA S SHENOY Vs. UNION OF INDIA
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January 22, 1982 |
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SARADA AMMA Vs. KERALA VARMA KOCHANUMN THAMPURAN
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December 14, 1982 |
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SATISH AND CO Vs. STATE OF KERALA
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July 9, 1982 |
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SEBASTIAN Vs. MOIDEEN A P
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September 30, 1982 |
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SECRETARY KOTTAYAM DT CO-OPERATIVE M S U LTD Vs. INDUSTRIAL TRIBUNAL
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November 6, 1982 |
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SHENOY Vs. CENTRAL BANK OF INDIA
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September 30, 1982 |
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SIVANKUTTY Vs. STATE OF KERALA
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September 24, 1982 |
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STATE Vs. RAMAKRISHNAN NAIR
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January 7, 1982 |
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STATE BANK OF INDIA Vs. KERALA FINANCIAL CORPORATION
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November 17, 1982 |
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STATE OF K ERALA Vs. PADMAVATHI
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November 30, 1982 |
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STATE OF KERALA Vs. UNITED SHIPPERS AND DREDGERS LTD
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July 15, 1982 |
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STATE OF KERALA Vs. MODERN PLASTIC INDUSTRIES
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July 16, 1982 |
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STATE OF KERALA Vs. THOMAS CHERIYAN
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August 11, 1982 |
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STATE OF KERALA Vs. KUTTAPPAN
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January 28, 1982 |
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STATE OF KERALA Vs. THANKAPPAN
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January 29, 1982 |
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STATE OF KERALA Vs. APPUNNY
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February 18, 1982 |
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STATE OF KERALA Vs. P VIJAYAKUMARAN NAIR
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February 15, 1982 |
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STATE OF KERALA Vs. SEBASTIAN
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July 7, 1982 |
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STATE OF KERALA Vs. DR. P. KUMARASWAMI
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September 13, 1982 |
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STATE OF KERALA Vs. MUNDOLI HYDRU
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December 29, 1982 |
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STATE OF KERALA Vs. KUTTAPPAN
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January 1, 1982 |
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SUDARSAN CHITS (INDIA) LTD. Vs. SUKUMARAN PILLAI
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October 8, 1982 |
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SUDHAKARAN Vs. VARGHESE
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September 24, 1982 |
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SUKUMARAN NAIR Vs. THE POSTMASTER GENERAL, KERALA
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November 26, 1982 |
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SULAIMAN Vs. CHUNAKARA S M JAMA ATH
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September 20, 1982 |
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SUNIL KUMAR & ORS. Vs. STATE OF KERALA
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July 15, 1982 |
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SUNILKUMAR Vs. STATE
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June 15, 1982 |
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SURESH BABU Vs. THE STATE OF KERALA
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July 16, 1982 |
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SWARNAMAHAL JEWELLERS Vs. INTELLIGENCE OFFICER
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February 10, 1982 |
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T A RAJENDRAN Vs. VAYALAR RAVI
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December 16, 1982 |
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T A RAJENDRAN Vs. V BHASKARAN NAMBIAR ADVOCATE-GENERAL
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July 21, 1982 |
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T C C THOZHILALI UNION Vs. T C C LTD
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January 20, 1982 |
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T MADHAVAN CHETTY Vs. PUTHANOOR BHASKARAN CHETTY
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March 23, 1982 |
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T T AUGUSTINE Vs. CHANGANACHERRY MUNICIPALITY
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March 24, 1982 |
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TATA OIL MILLS CO LTD Vs. STATE OF KERALA
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March 4, 1982 |
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TAXI DRIVERS UNION Vs. KERALA STATE ROAD TRANSPORT CORPORATION
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March 10, 1982 |
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THANKAMMA Vs. STATE OF KERALA
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June 9, 1982 |
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THANKAPPAN Vs. KUTTAPPAN
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February 18, 1982 |
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THATHAKUTTY Vs. KITTAMUTHU
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November 9, 1982 |
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THIRUVANGADI SERVICE CO-OP BANK LTD Vs. DIST LABOUR OFFICER
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January 13, 1982 |
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TODDY WORKERS WELFARE FUND INSPECTOR Vs. G. VASUDEVAN
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January 13, 1982 |
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TRANSPORT CORPORATION OF INDIA Vs. NEW INDIA ASSURANCE CO. LTD
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October 4, 1982 |
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UMADBHAI CHATURBHAI PATEL Vs. GOSWAMINI SHRIMATI RATNAPRABHA
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December 22, 1982 |
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UMAYAMMAL Vs. STATE OF KERALA
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October 7, 1982 |
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UNION OF INDIA Vs. UNIVERSAL TRADERS CORPORATIONCOCHIN
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December 17, 1982 |
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UNION OF INDIA Vs. T C R PODUVAL
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February 18, 1982 |
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UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KALYANI
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February 11, 1982 |
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UNIVERSITY OF KERALA Vs. BENOY THOMAS
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November 10, 1982 |
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UTHAMAN Vs. STATE OF KERALA
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October 6, 1982 |
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V C CHERIYAN Vs. STATE OF KERALA
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July 20, 1982 |
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V V L N CHARY Vs. N A MARTIN
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April 23, 1982 |
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V. C. PARAMESHWARAN Vs. STATE OF KERALA AND OTHERS
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March 29, 1982 |
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V. SEBASTIAN Vs. CITY HOSPITAL P. LTD.
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May 24, 1982 |
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V.D. SEBASTIAN Vs. CITY HOSPITAL
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May 24, 1982 |
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V.J. THOMAS VETTOM AND K.M.J. JOSEPH Vs. KUTTANAD RUBBER CO. LTD.
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October 18, 1982 |
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VALIYIL MOIDEENKUNHI Vs. EDACHERIKKANDI GOVINDAN
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February 19, 1982 |
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VALLIYAMMA Vs. VELU
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November 25, 1982 |
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VAMADEVAN PILLAI Vs. STATE OF KERALA
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June 2, 1982 |
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VAMAKSITY Vs. STATE OF KERALA
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December 20, 1982 |
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VAREED KUNJU KUNJU Vs. CHELLAPPAN
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December 9, 1982 |
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VEDAVYASA BHAT Vs. COMPETENT AUTHORITY UNDER SFEM FOP ACT
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January 29, 1982 |
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VENKITARAMAN Vs. LABOUR COURT
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March 2, 1982 |
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VIMAL PRINTERS Vs. OMANA
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August 9, 1982 |
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VINCENT Vs. GOPALA KURUP
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January 28, 1982 |
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VINCENT PANIKULANGARA Vs. GOPALA KURUP
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January 25, 1982 |
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VINCENT PANIKULANGARA Vs. UNIVERSITY OF KERALA
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October 25, 1982 |
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VISWANATHAN Vs. STATE OF KERALA
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October 18, 1982 |
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VISWANATHAN NAIR Vs. STATE OF KERALA
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February 26, 1982 |
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WESTERN INDIA PLYWOOD LTD. Vs. UNION OF INDIA
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June 18, 1982 |
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WESTERN INDIA PLYWOODS LTD. Vs. INDUSTRIAL TRIBUNAL
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January 15, 1982 |
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XAVIER Vs. ANTONY
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October 4, 1982 |
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YOGESH SHANTILAL CHOKSI Vs. HOME SECRETARY GOVT OF KERALA
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January 25, 1982 |
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ZACHARIAH Vs. UNION OF INDIA
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July 15, 1982 |
LOGIN