|
A A JOSEPH Vs. STATE OF KERALA
|
January 28, 1981 |
|
A P KOCHUDEVASSY Vs. STATE OF KERALA
|
November 5, 1981 |
|
A P SANKARA WARIYAR Vs. NORTH MALABAR DIST COOPERATIVE SUPPLY AND MARKETING SOCIETY LTD
|
July 13, 1981 |
|
A PADMANABHAN Vs. DISTRICT COLLECTORTRIVANDRUM
|
August 25, 1981 |
|
A S N NAIR Vs. SULOCHANA
|
June 1, 1981 |
|
A S THOMAS Vs. STATE OF KERALA
|
March 2, 1981 |
|
A Y AYPE Vs. STATE OF KERALA
|
November 25, 1981 |
|
A.K. BALAKRISHNAN NAIR Vs. THE SUPERINTENDENT OF POST OFFICES, ERNAKULAM DIVISION
|
December 23, 1981 |
|
ABDUL BASHEER Vs. STATE OF KERALA
|
March 20, 1981 |
|
ABDULLA HAJI Vs. MAYAN
|
July 13, 1981 |
|
ABHAY LALAN Vs. YOGENDRA MADHAVLAL
|
September 3, 1981 |
|
ABOOBACKER HAJI AND ANOTHER Vs. KURIKKALAKATH PATHUMMA AND OTHERS
|
January 29, 1981 |
|
ABU Vs. STATE OF KERALA
|
October 29, 1981 |
|
ABUBAKER Vs. KUNHAVARAN
|
December 2, 1981 |
|
ACHUTHAN Vs. DISTRICT COLLECTOR
|
December 9, 1981 |
|
AGRICULTURAL INCOME TAX OFFICER Vs. PUTHUMOOLE KRISHNA BHAT
|
August 4, 1981 |
|
AHMEDKUTTY Vs. ISMALU
|
February 24, 1981 |
|
ALEYAMMA Vs. INDICULA
|
April 15, 1981 |
|
ALEYKUTTY JOHN Vs. TALUK LAND BOARD
|
July 28, 1981 |
|
AMMINI Vs. STATE OF KERALA
|
March 3, 1981 |
|
ANTONY Vs. RETURNING OFFICER
|
January 20, 1981 |
|
ASAN THARAYIL BABY Vs. STATE OF KERALA
|
March 12, 1981 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. MAMMU
|
January 14, 1981 |
|
B A CORNEL Vs. M RODRIGUES
|
March 16, 1981 |
|
B MADHAVA Vs. LALITHA S N BHAT
|
November 5, 1981 |
|
BALAN Vs. STATE
|
July 31, 1981 |
|
BALAN Vs. STATE OF KERALA
|
February 27, 1981 |
|
BARKATHALI Vs. DIRECTOR OF ENFORCEMENT
|
February 14, 1981 |
|
BERG ICE FACTORY Vs. CORPORATION OF COCHIN
|
April 8, 1981 |
|
BHAGEERATHI AMMA Vs. JEEVANKUMAR
|
November 5, 1981 |
|
BHARATH MOTORS Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL, ERNAKULAM
|
April 6, 1981 |
|
BHASKARAN Vs. STATE OF KERALA
|
July 22, 1981 |
|
C I VARGHESE Vs. STATE OF KERALA
|
June 3, 1981 |
|
C K KUTTAPPAN Vs. KARTHIYAYANI
|
January 14, 1981 |
|
C THANKA Vs. NARAYANI
|
June 25, 1981 |
|
C. GOVINDA MENON Vs. STATE OF KERALA AND ANOTHER
|
April 24, 1981 |
|
C.T. SANKARANARAYANAN NAIR Vs. ACHUTHEN NAIR
|
November 26, 1981 |
|
CALICUT REFRIGERATION CO. Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
December 14, 1981 |
|
CANARA BANK Vs. STATE OF KERALA
|
June 1, 1981 |
|
CANARA BANK Vs. APPELLATE AUTHORITY
|
April 5, 1981 |
|
CARDAMOM MARKETING CO. (TRAVANCORE) LTD. AND ANR. Vs. N. KRISHNA IYER
|
March 16, 1981 |
|
CARDAMOM MARKETING COMPANY Vs. KRISHNA IYER
|
March 17, 1981 |
|
CELINE Vs. STATE OF KERALA
|
July 26, 1981 |
|
CHACKO VARGHESE Vs. TALUK LAND BOARD
|
November 20, 1981 |
|
CHANDRAMATHI Vs. PAZHETTI BALAN
|
August 20, 1981 |
|
CHANDRASEKHARAN Vs. JENNAT
|
November 10, 1981 |
|
CHANDUKUTTY Vs. STATE OF KERALA
|
June 26, 1981 |
|
CHEEKKU JOSEPH AND ANR. Vs. PALLIPPURAM PANCHAYAT AND ANR.
|
August 27, 1981 |
|
CHERU OUSEPH Vs. KUNJIPATHUMMA
|
March 13, 1981 |
|
CHIDAMBARA VADHYAR Vs. RAMASWAMY IYER
|
September 9, 1981 |
|
CHOCKALINGAM Vs. FOOD INSPECTOR
|
March 16, 1981 |
|
COLLECTOR OF CENTRAL EXCISE Vs. KALLATRA MOHIM
|
February 18, 1981 |
|
COLLIS LINE PRIVATE LIMITED Vs. INCOME TAX OFFICER
|
November 28, 1981 |
|
COLLIS LINE PRIVATE LTD Vs. NEW INDIA ASSURANCE CO LTD
|
September 7, 1981 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. THALAYAR RUBBER INDUSTRIES LIMITED
|
April 6, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. FORBES EWART AND FIGGIS PRIVATE LIMITED
|
June 2, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. K A KARIM AND SONS
|
June 19, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. CLITTRES
|
March 24, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. NOROTH OIL MILL COMPANY LIMITED
|
November 24, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
|
November 27, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
|
November 23, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. M GEORGE AND BROTHERS
|
November 13, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. ASHOK TEXTILES PRIVATE LIMITED
|
September 30, 1981 |
|
COMMISSIONER OF INCOME TAX Vs. V S KUMARASWAMY REDDIAR TRUST
|
October 15, 1981 |
|
COMMISSIONER OF WEALTH TAX Vs. P N RAJAKRISHNA MENON
|
November 5, 1981 |
|
COMMONS CLUB Vs. P M MATHEW
|
November 24, 1981 |
|
DAKSHAYINI Vs. MADHAVAN
|
September 1, 1981 |
|
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. SHETH BRORS
|
November 19, 1981 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. NEROTH OIL MILLS COMPANY LTD
|
August 20, 1981 |
|
DEVAKI Vs. SUKUMARAN NAIR
|
March 11, 1981 |
|
DEVAKI AMMA Vs. STATE OF KERALA
|
March 27, 1981 |
|
DEVASSIA JOSEPH Vs. STATE OF KERALA
|
November 23, 1981 |
|
DHARMA NATESAN Vs. THANKAPPAN HARIDAS
|
June 24, 1981 |
|
DY COMMR OF SALESTAX LAW Vs. INTERNATIONAL FISHERIES LTD
|
July 16, 1981 |
|
E.C. JOY Vs. THE PRINCIPAL, BHARATHAMATHA COLLEGE
|
July 14, 1981 |
|
EDAVANNA SERVICE CO OP BANK Vs. P V SHOUKATHALI
|
February 13, 1981 |
|
FEDERAL BANK LTD Vs. S K ROWTHER
|
July 7, 1981 |
|
FOOD INSPECTOR Vs. GOPINATHAN
|
November 25, 1981 |
|
FOOD INSPECTOR Vs. MOOSA
|
November 6, 1981 |
|
FOOD INSPECTOR Vs. JOY
|
December 14, 1981 |
|
FOOD INSPECTOR CORORATIION OF COCHIN Vs. U K K HASSAN
|
August 12, 1981 |
|
FOOD INSPECTOR CORPORATION OF COCHIN Vs. HASSAN
|
July 30, 1981 |
|
FR ABRAHAM MATHEWS Vs. ILLANI PILLAI
|
March 16, 1981 |
|
FR AVIRAH Vs. STATE OF KERALA
|
June 11, 1981 |
|
FR K AARON Vs. TALUK LAND BOARD
|
February 17, 1981 |
|
FR. VARGHESE Vs. FR. SEBASTIAN
|
July 31, 1981 |
|
FRANCINA PODUTHAS AND OTHERS Vs. DIRECTOR GENERAL, POSTS AND TELEGRAPHS, NEW DELHI AND OTHERS
|
December 23, 1981 |
|
FRANCIS Vs. STATE OF KERALA
|
August 31, 1981 |
|
GANAPATHY NAIR Vs. STATE OF KERALA
|
January 20, 1981 |
|
GENERAL SECRETARY COCHIN PORT WHARF STAFF Vs. CHAIRMAN COCHIN PORT TRUST
|
June 11, 1981 |
|
GEORGE Vs. STATE OF KERALA
|
February 25, 1981 |
|
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
July 17, 1981 |
|
GOPALAKRISHNAN Vs. EXECUTIVE OFFICER
|
June 18, 1981 |
|
GOPALAN Vs. STATE OF KERALA
|
March 20, 1981 |
|
GOPALAN ACHARI Vs. STATE OF KERALA
|
June 17, 1981 |
|
GOPALAN NAIR Vs. TALUK LAND BOARD TALIPARAMBA
|
March 26, 1981 |
|
GOVINDA PILLAI Vs. STATE OF KERALA
|
April 6, 1981 |
|
GOVINDAN Vs. FOOD INSPECTOR
|
August 26, 1981 |
|
GRACE GEORGE MRS AND M K THOMAS Vs. INCOME TAX OFFICER ADDL
|
October 29, 1981 |
|
HARIDASAN PILLAI Vs. APPELLATE AUTHORITY
|
December 23, 1981 |
|
HOMEO DR T K PRABHAWATI Vs. C P KUNHATHABI UMMA
|
June 1, 1981 |
|
HYDRU Vs. GOVINDANKUTTY NAIR
|
February 26, 1981 |
|
INDIAN RARE EARTHS LTD Vs. SUBAIDA BEEVI
|
July 14, 1981 |
|
ISMAIL MATCH WORKSFEROKE Vs. DIVISIONAL FOREST OFFICERPALGHAT DIVISION
|
November 17, 1981 |
|
J DAS Vs. STATE OF KERALA
|
March 6, 1981 |
|
J. SELVARAJ Vs. UNION OF INDIA
|
August 25, 1981 |
|
JACOB Vs. STATE OF KERALA
|
May 25, 1981 |
|
JAMEELA Vs. MOOSA
|
July 27, 1981 |
|
JANAKI AMMA Vs. RAVEENDRA MENON
|
June 3, 1981 |
|
JANAKI PILLAI PONNAMMA PILLAI Vs. K AZHAKIYA NAMBI
|
March 24, 1981 |
|
JANATHA EXPELLER CO Vs. ASST COMMR SALESTAX
|
December 2, 1981 |
|
JAYAMOHAN Vs. STATE OF KERALA
|
March 6, 1981 |
|
JAYAPRAKASH Vs. STATE
|
January 22, 1981 |
|
JOHN Vs. STATE OF KERALA
|
December 8, 1981 |
|
JOHN CHERIAN Vs. STATE OF KERALA
|
December 9, 1981 |
|
JOHNSON Vs. GENERAL MANAGER KERALA STATE ROAD TRANSPORT
|
January 21, 1981 |
|
JOSE Vs. FOOD INSPECTOR
|
August 27, 1981 |
|
JOSE KUTTIYANI Vs. REGISTRAR OF CO-OPERATIVE SOCIETIESKERALATRIVANDRUM
|
July 28, 1981 |
|
JOSEPH Vs. JOSEPH
|
November 12, 1981 |
|
JOSEPH Vs. THOMMEN JOSEPH
|
December 16, 1981 |
|
JUPITER CASHEW COMPANY Vs. STATE OF KERALA
|
December 11, 1981 |
|
K A LONA Vs. DADA HAJI IBRAHIM HILARI and CO
|
January 20, 1981 |
|
K AMBUNHI Vs. TALUK LAND BOARD
|
July 9, 1981 |
|
K ANANTHA BHAT Vs. K M GANAPATHY BHATTA
|
January 14, 1981 |
|
K KRISHNANKUTTY NAIR Vs. STATE
|
November 13, 1981 |
|
K M KUNJUKORU CHINNAPPAN Vs. NEELAKANTAN CHETTIAR
|
April 3, 1981 |
|
K P VIJAYAN Vs. P DAMODARAN
|
September 26, 1981 |
|
K S E BOARD Vs. MARTHOMA RUBBER CO LTD
|
July 28, 1981 |
|
K.C. PAPPU Vs. STATE OF KERALA
|
June 23, 1981 |
|
K.K. PRABHAKARAN Vs. STATE OF KERALA
|
November 9, 1981 |
|
K.V.N. SHENOY Vs. CANNANORE DISTRICT MOTOR TRANSPORT WORKERS CO-OPERATIVE SOCIETY
|
June 30, 1981 |
|
KADKEJA UMMA Vs. TALUK LAND BOARD
|
August 11, 1981 |
|
KADUNGOTH ALAVI Vs. STATE OF KERALA
|
November 4, 1981 |
|
KALIYANNI VELAYDHAN Vs. THANKAMMA
|
September 25, 1981 |
|
KALLIANI Vs. APPELLATE AUTHORITY
|
August 13, 1981 |
|
KALLIANI Vs. APPELLATE AUTHORITY
|
August 31, 1981 |
|
KALLIANIKUTTY AMMA Vs. GOVINDAN NAIR
|
July 20, 1981 |
|
KAMALA BAI NELSON Vs. SAM VEDARAJ
|
January 2, 1981 |
|
KANARATH VALAPPIL KUNHAPPA Vs. FOOD INSPECTOR KANAPURAM PANCHAYAT AND
|
November 26, 1981 |
|
KANDUMUTHAN Vs. KRISHNAN
|
December 17, 1981 |
|
KARICHERRY CHARADAN NAIR Vs. EDAYILLAM KUNHAMBU NAIR
|
September 2, 1981 |
|
KARTHIYANI Vs. APPELLATE AUTHORITY
|
January 30, 1981 |
|
KARUNAKARAN NAIR Vs. STATE
|
June 3, 1981 |
|
KARUNAKARAN NAMBIAR AND ANOTHER Vs. STATE OF KERALA AND OTHER
|
November 5, 1981 |
|
KAVUPADICKAL DEVASWOM Vs. NARAYANAN POTTY
|
February 26, 1981 |
|
KEECHERI HANDLOOM WEAVERS CO OP SOCIETY LTD Vs. SUB DIVL MAGISTRATE R D O FORT COCHIN
|
September 22, 1981 |
|
KEETHADATH ABDULKHADER Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 6, 1981 |
|
KERALA STATE ELECTRICITY BOARD Vs. CYRIAC STEPHEN
|
October 6, 1981 |
|
KERALA STATE ELECTRICITY BOARD Vs. CHACKO PILLAI
|
December 3, 1981 |
|
KERALA STATE ELECTRICITY BOARD Vs. MARTHOMA RUBBER COMPANY LTD
|
July 29, 1981 |
|
KESAVAN Vs. PHILOMINA
|
November 13, 1981 |
|
KOCHUNNI Vs. KURIAKOSE
|
January 31, 1981 |
|
KONATH MOHAMMED MASTER Vs. MUNSIFF TIRUR
|
July 23, 1981 |
|
KOROTH SOOPPI HAJI Vs. TALUK LAND BOARD TELLICHERRY
|
August 3, 1981 |
|
KOTTARATHIL MAVUNNI Vs. STATE OF KERALA
|
August 26, 1981 |
|
KRISHNA BHATTA Vs. AGRICULTURAL INCOME TAX OFFICER
|
January 13, 1981 |
|
KRISHNA KUMAR Vs. TALUK LAND BOARD
|
July 20, 1981 |
|
KRISHNA PANICKER Vs. STATE OF KERALA
|
August 21, 1981 |
|
KRISHNAMOORTHI PILLAI Vs. LEKSHMI RAJAMMA
|
March 5, 1981 |
|
KRISHNANKUTTY Vs. GENERAL MANAGER KSRTC
|
July 13, 1981 |
|
KRISHNANKUTTY NAIR Vs. JOSEPH
|
January 14, 1981 |
|
KRISHNANKUTTY NAIR Vs. FOOD INSPECTOR
|
November 13, 1981 |
|
KUITIMALU Vs. SUBRAMONIAN
|
July 17, 1981 |
|
KUMARA MENON Vs. STATE OF KERALA
|
June 10, 1981 |
|
KUMARAN Vs. LABOUR COURT
|
November 17, 1981 |
|
KUMARANUNNI Vs. MATHRUBHUMI PRINTING AND PUBLISHING CO. LTD.
|
September 9, 1981 |
|
KUNCHUMERRA RAWTHER ALI RAWTHER Vs. MATHAI THOMAS
|
March 5, 1981 |
|
KUNHIKANNAN Vs. ADJUTANT GENERAL
|
July 7, 1981 |
|
KUNHIKRISHNAN Vs. STATE OF KERALA
|
December 10, 1981 |
|
KUNJIPATHUMMA Vs. OUSEPH
|
March 10, 1981 |
|
KUNJU MOHAMMED Vs. COURT OF JUDICIAL 1ST CLASS MAGISTRATE
|
November 13, 1981 |
|
KUNNUMMAL CHOVVARU Vs. A K JANAKI
|
July 7, 1981 |
|
KURIAN Vs. STATE OF KERALA
|
November 18, 1981 |
|
KURIAN Vs. STATE OF KERALA
|
November 23, 1981 |
|
KURUPPASSERI CHEEKU JOSEPH Vs. PALLIPPURAM PANCHAYAT
|
August 27, 1981 |
|
LAKSHMANAN Vs. VARKALA CANE INDUSTRIES CO OPERATIVE SOCIETY LTD
|
September 4, 1981 |
|
M CHANDRAN Vs. B JAGADAMMA
|
August 12, 1981 |
|
M N PAUL Vs. STATE OF KERALA
|
September 1, 1981 |
|
M P CHANDRAMATHY AMMA Vs. K N BALAKRISHNAN NAIR
|
March 6, 1981 |
|
M RAJAN Vs. FOOD INSPECTOR PALGHAT MUNICIPALITY
|
July 10, 1981 |
|
M SYED ALAVI Vs. STATE OF KERALA
|
May 5, 1981 |
|
M. P. SREEDHARAN NAIR Vs. STATE OF KERALA AND ANOTHER
|
April 21, 1981 |
|
M.GOPALAKRISHNA IYER Vs. STATE OF KERALA
|
December 8, 1981 |
|
M.K. GOPALAN Vs. SCIENTIFIC ENTERPRISES
|
December 10, 1981 |
|
MADATHIL THATTANTAVITA KHALID Vs. PALOTT MOOTHAMMANTAKATH SAINABI
|
July 8, 1981 |
|
MADHAVAN NAMBIAR Vs. GOVINDAN
|
December 21, 1981 |
|
MADHAVAN NAMBIAR K Vs. WEALTH TAX OFFICER
|
January 28, 1981 |
|
MALLIKA Vs. AYYAPPY KARUNAKARAN
|
April 10, 1981 |
|
MAMMU Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE
|
January 14, 1981 |
|
MAMMUTTY Vs. BEEPATHUMMA
|
August 5, 1981 |
|
MANAGEMENT OF ARYA VAIDYA PHARMACY COIMBATORE Vs. SECRETARY ARYA VAIDYA PHARMACY EMPLOYEES UNION
|
July 29, 1981 |
|
MANAGER ST THOMAS HIGH SCHOOL Vs. DIST EDUCATIONAL OFFICER
|
March 20, 1981 |
|
MANIKANTAN AND ANOTHER Vs. THE KERALA STATE ELECTRICITY BOARD AND OTHERS
|
March 24, 1981 |
|
MARIKAR MOTORS LTD. Vs. RAVI KUMAR
|
June 1, 1981 |
|
MARIYUMMA Vs. C MUHAMMAD MOYIN
|
August 6, 1981 |
|
MARIYUMMA Vs. LAND TRIBUNALNOL
|
July 31, 1981 |
|
MARY PHILIPOSE Vs. STATE OF KERALA
|
March 25, 1981 |
|
MARY PHILIPOSE Vs. STATE OF KERALA
|
March 24, 1981 |
|
MATHEN EAPEN Vs. TALUK LAND BOARD KANJIRAPPALLAY
|
July 14, 1981 |
|
MATHEW MATHAI Vs. STATE OF KERALA
|
June 8, 1981 |
|
MATHEW MICHAEL Vs. TEEKOY RUBBER (INDIA LTD.)
|
March 30, 1981 |
|
MAYA DEVI Vs. M K KRISHNA BHATTATHIRI
|
January 25, 1981 |
|
MERCHANTS ASSOCIATIONSHERTHALLAI Vs. SHERTHALLAI MUNICIPALITY
|
September 26, 1981 |
|
MOHAMMED Vs. STATE OF KERALA
|
October 28, 1981 |
|
MOHAMMED Vs. STATE OF KERALA
|
November 27, 1981 |
|
MOHAMMEDABDULKHADER RAFEEK Vs. STATE OF KERALA
|
March 25, 1981 |
|
MONCOMPU EGG STORES Vs. STATE OF KERALA
|
June 24, 1981 |
|
MOSA RAJAYYAN Vs. JACOB HARIS
|
January 23, 1981 |
|
MRS. REBEECA THOMAS Vs. C.J. JOSEPH
|
April 2, 1981 |
|
MUHAMMED MASTER Vs. ABU HAJI
|
July 23, 1981 |
|
MUTHAYYAN Vs. MANAGER KADALUR ESTATE
|
July 13, 1981 |
|
N DINESAN Vs. K V BABY
|
July 30, 1981 |
|
N SREEDHARAN Vs. N KRISHNAN
|
February 11, 1981 |
|
N SUNDARESWARAN Vs. K K BABU
|
March 16, 1981 |
|
NACHIMUTHU Vs. TALUK LAND BOARD CHITTUR
|
July 9, 1981 |
|
NARAYANAN Vs. STATE OF KERALA
|
January 29, 1981 |
|
NARAYANAN Vs. KRISHNAN
|
January 20, 1981 |
|
NARAYANAN Vs. MATHAN MATHAI
|
August 13, 1981 |
|
NARAYANAN Vs. MUHAMMED
|
November 12, 1981 |
|
NARAYANAN Vs. GANGADHARAN
|
October 27, 1981 |
|
NARAYANAN NAMBOODIRI Vs. PARUKUTTY
|
March 11, 1981 |
|
NARAYANI AMMA VILASINI AMMA Vs. EYO POULOSE OF VATTATHARA
|
December 4, 1981 |
|
NELLIKKA ACHUTHAN Vs. MADRAS MOTOR AND GENERAL INSURANCE CO.
|
March 16, 1981 |
|
NEW INDIA ASSURANCE CO LTD Vs. M JAYARAMA NAIK
|
August 6, 1981 |
|
NEW WOODLANDS Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1981 |
|
NOOR MOHAMMED Vs. DISTRICT COLLECTOR
|
July 17, 1981 |
|
O K SREEDHARAN NAMBIAR Vs. GOVT OF KERALA
|
December 10, 1981 |
|
OFFICIAL LIQUIDATOR Vs. INDIRA KARTHA
|
November 5, 1981 |
|
ORIENTAL EXPORT AGENCIES Vs. REGIONAL P F COMMISSIONER
|
December 11, 1981 |
|
P C JOSEPH AND SONS Vs. STATE OF KERALA
|
July 7, 1981 |
|
P CHOCHALINGAM Vs. FOOD INSPECTOR TRIVANDRUM CORPORATION
|
March 16, 1981 |
|
P H DANIEL Vs. K N KRISHNA IYER
|
October 5, 1981 |
|
P INDIRA DEVI Vs. KUMARAN
|
August 6, 1981 |
|
P K VASUDEVA RAO Vs. K C HARI MENON
|
September 22, 1981 |
|
P KUNHEEMA UMMA Vs. P AYISSA UMMA
|
February 19, 1981 |
|
P M JACOB Vs. EXECUTIVE OFFICER MULANTHURUTY PANCHAYAT
|
May 5, 1981 |
|
P N KRISHNAN NAMBISAN Vs. REGISTRAR RETURNING OFFICER FOR THE CONDUCT OF ELECTIONS
|
September 9, 1981 |
|
P S BARKATHALI Vs. DIRECTOR OF ENFORCEMENT NEW DELHI
|
February 4, 1981 |
|
P T KAMALAKSHI AMMA Vs. M NARAYANAN NAIR
|
December 14, 1981 |
|
P V MATHEW Vs. BANK OF COCHIN LTD
|
December 11, 1981 |
|
P. DAMODARAN Vs. STATE OF KERALA
|
September 4, 1981 |
|
P. KRISHNAN NAMBIAR Vs. THE EXECUTIVE ENGINEER, ADDITIONAL BUILDINGS DIVISION, CALICUT
|
September 1, 1981 |
|
PADMANABHA BHAT Vs. STATE OF KERALA
|
March 27, 1981 |
|
PADMANABHA SHENOI Vs. SRIMAD ANANTHESWAR TEMPLE
|
September 22, 1981 |
|
PADMANABHAN Vs. STATE OF KERALA
|
October 22, 1981 |
|
PADMANABHAN RAVEENDRAN Vs. PARAMESWARAN APPUKUTTAN
|
March 6, 1981 |
|
PADMAVATHY Vs. THE MANAGER S. M. H. SCHOOL, CHERAI
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March 5, 1981 |
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PARAMESWARAN NAIR Vs. RAMACHANDRAN PILLAI
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November 20, 1981 |
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PARMESWARA KURUP JANARDHANAN PILLAI Vs. STATE OF KERALA
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October 1, 1981 |
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PARVATHY Vs. STATE OF KERALA
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April 3, 1981 |
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PARVATHY RUDRANI Vs. LEKSHMI YESODA
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February 12, 1981 |
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PAVITHRAN MADUKKANI Vs. KONJUKOCHU
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August 14, 1981 |
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PERUMAL PILLAI Vs. PARAMESWARAN NAIR
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July 1, 1981 |
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PERUNGOTTUKURISSI SERVICE COOPERATIVE BANK LTD Vs. BALAKRISHNAN
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July 2, 1981 |
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PETER JOSEPH Vs. APPELLATE AUTHORITY L R ERNAKULAM
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July 2, 1981 |
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PHILIP RAYMOND Vs. KUMARA PILLAI DEMADARAN NAIR
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September 17, 1981 |
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PILATHOTTATHIL MUHAMED ABDULLA Vs. STATE OF KERALA
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September 8, 1981 |
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PONNU Vs. TALUK LAND BOARDCHITTUR
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July 31, 1981 |
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PONNU Vs. LEKSHMANAN
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June 12, 1981 |
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POULOSE Vs. R T A TRICHUR
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November 20, 1981 |
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PRABHAVATHI Vs. KUNHATHABI UMMA
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June 1, 1981 |
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PRADEEPAN Vs. STATE OF KERALA
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July 15, 1981 |
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R A USMANKUTTY Vs. STATE
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July 16, 1981 |
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R C MATHEW Vs. K M JOSE
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August 12, 1981 |
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R GAC ELECTRODES LTD Vs. UNION OF INDIA
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April 24, 1981 |
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R K V MOTORS AND TIMBERS P LTD Vs. REGIONAL TRANSPORT OFFICER
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December 23, 1981 |
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R P AHAMMADKUTTY HAJI Vs. VATTAKANDY AHAMMADKUTTY HAJI
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November 13, 1981 |
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R RAVINDRAN NAIR Vs. SUPERINTENDENT OF POLIC SPECIAL POLICE
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March 2, 1981 |
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RADHAS FANCY PIECE GOODS MERCHANTS Vs. STATE OF KERALA
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July 3, 1981 |
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RAGHAVA PANICKER Vs. ADMINISTRATORUNION TERRITORYLAKSHDWEEP
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December 1, 1981 |
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RAGHAVAN NAIR Vs. STATE OF KERALA
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April 7, 1981 |
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RAGHUNANDANAN Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
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March 10, 1981 |
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RAJAGOPALAN Vs. K S R T U MANNARGHAT
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June 23, 1981 |
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RAJAGOPALAN Vs. DY. REGISTRAR OF COOPERATIVE SOCIETIES
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December 1, 1981 |
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RAJAN Vs. STATE
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March 3, 1981 |
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RAJAYYAN NADAR Vs. TALUK LAND BOARD
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September 29, 1981 |
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RAMAN Vs. KUNHIPENNU
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September 26, 1981 |
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RAMESAN Vs. STATE OF KERALA
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February 6, 1981 |
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RAMMOHAN Vs. JAYAKRISHNAN
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September 29, 1981 |
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RAYIRAKURUP Vs. TALUK LAND BOARD
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October 16, 1981 |
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REGIONAL DIRECTOR E S I C Vs. MARIKKAR ENGINEERS LIMITED
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February 23, 1981 |
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REHMATH BAI ABDUREHIM SAIT Vs. M.H. SAHUL HAMEED
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March 2, 1981 |
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RETNABAI Vs. STATE OF KERALA
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October 24, 1981 |
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ROBERT SEBATIAN Vs. STATE
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July 20, 1981 |
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SALIM Vs. CORPORATION OF GOCHIN
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February 17, 1981 |
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SANKARA PILLAI Vs. STATE OF KERALA
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December 15, 1981 |
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SANKARA VARMA Vs. ABDULLAKUTTY
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April 10, 1981 |
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SANKARAN NAIR Vs. GOVINDAN
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January 19, 1981 |
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SASIDHARAN Vs. REGIONAL P F COMMISSIONER
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November 18, 1981 |
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SATHI DEVI Vs. RAMALINGAM PILLAI
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January 23, 1981 |
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SATYAN Vs. STATE
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August 5, 1981 |
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SAVITHRI AMMA SEETHAMMA Vs. VELAYUDHAN BHARGAVAN
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November 16, 1981 |
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SEASON RUBBERS Vs. STATE OF KERALA
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July 17, 1981 |
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SECRETARY BOARD OF REVENUE Vs. S S SANKARANARAYANA REDDIAR
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July 1, 1981 |
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SIVATHANU PILLAI Vs. LAKSHMI RAJAMMA
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July 13, 1981 |
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SIYANANDAN Vs. FOOD INSPECTOR
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March 11, 1981 |
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SREEDHARAN Vs. ITTY
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January 31, 1981 |
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SREEEDHARAN Vs. REGISTRAR
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August 25, 1981 |
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SREEKANTAN NAIR Vs. CHANCELLOR, UNIVERSITY OF KERALA
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September 8, 1981 |
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STANDARD POTTERY WORKS Vs. STANDARD POTTERY WORKS EMPLOYEES UNION
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February 17, 1981 |
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STATE Vs. SOMASEKHARA KURUP
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March 16, 1981 |
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STATE Vs. SADANADAN
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December 4, 1981 |
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STATE Vs. MOHAMMAD ISMAIL
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September 2, 1981 |
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STATE OF KERALA Vs. MUNDAN
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July 31, 1981 |
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STATE OF KERALA Vs. THALAYAR TEA CO LTD
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December 8, 1981 |
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STATE OF KERALA Vs. THALAYAR TEA COMPANY LTD
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December 9, 1981 |
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STATE OF KERALA Vs. K K VASUDEVAN AND CO
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October 16, 1981 |
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STATE OF KERALA Vs. RAJU
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October 14, 1981 |
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STATE OF KERALA Vs. KRISHNAN
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October 30, 1981 |
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STATE OF KERALA Vs. RENY GEORGE
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July 14, 1981 |
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STATE OF KERALA Vs. KOCHEEPPAN GEORGE
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April 8, 1981 |
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STATE OF KERALA Vs. LUKOSE
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April 15, 1981 |
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STATE OF KERALA Vs. KAIPRAVAN MEETHALE VEETTIL NARAYANAN NAIR
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June 10, 1981 |
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STATE OF KERALA Vs. JOHN MARIAKUTTY
|
January 28, 1981 |
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STEEL COMPLEX LIMITED Vs. ASSISTANT LABOUR OFFICER
|
November 30, 1981 |
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SUKUMARAN NAYAR Vs. STATE OF KERALA
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April 24, 1981 |
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SUNDRAM Vs. S K MOHAMMED KHANI
|
December 25, 1981 |
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T R PARVATHY AMMAL Vs. V SANKARA MENON
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December 21, 1981 |
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T V ANANDAN Vs. STATE OF KERALA
|
July 6, 1981 |
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T V SUBHADRA AMMA Vs. KERALA BOARD OF REVENUE
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May 5, 1981 |
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T. UNNI PANICKER Vs. M/S. C.C. AUTOMOBILES LTD., CALICUT, AND OTHERS
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January 7, 1981 |
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T.K. JOSEPH Vs. APPELLATE TRIBUNAL AND OTHERS
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July 22, 1981 |
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TAHARALI ABDU HUSSAIN BARBHAYA Vs. STATE OF KERALA
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November 18, 1981 |
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THATTARATHU MATATHIL KOOTHERI KARUNAKARAN NAMBIAR Vs. TALUK LAND BOARDTELLICHERRY
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August 7, 1981 |
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THE CANARA BANK AND ORS. Vs. THE APPELLATE AUTHORITY
|
April 8, 1981 |
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THE MANAGER, S.N. SCHOOL AND ANR. Vs. THE SECRETARY TO GOVERNMENT AND ORS.
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June 30, 1981 |
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THOMA VARKEY Vs. KRISHNAN NAIR NARAYANAN NAIR
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July 31, 1981 |
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THOMAS Vs. MUSTHAFA
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July 30, 1981 |
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THOMAS Vs. KUNJI THOMMAN
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August 26, 1981 |
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THOMAS MATHEW Vs. JOSEPH MANI
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June 22, 1981 |
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THOMAS RAJAN Vs. PHILIP JOHN
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November 28, 1981 |
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THOMAS VARKEY Vs. ARUNDHATHI AMMAL
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August 31, 1981 |
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TRACO CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
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September 24, 1981 |
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TRAVANCORE RUBBER AND TEA CO LTD Vs. STATE OF KERALA
|
June 18, 1981 |
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ULAHANNAN ISAAC Vs. ULAHANNAN JOHN
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February 13, 1981 |
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V BHASKARAN Vs. UNION OF INDIA UOI
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December 4, 1981 |
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V J. PAUL AND ANOTHER Vs. IBRAHIM AND OTHERS
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August 13, 1981 |
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V M MATHEW Vs. CICITY JOHN
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February 17, 1981 |
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V. P. SREEDHARAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
|
August 12, 1981 |
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V. VEERAN Vs. UNION OF INDIA
|
July 2, 1981 |
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V.P. MOHAMMED Vs. DIST. COLLECTOR
|
September 4, 1981 |
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VALSALA KUMARI Vs. BEEYATHUMMA
|
December 22, 1981 |
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VAMAKASITY Vs. EXECUTIVE OFFICER OCHIRA PANCHAYAT
|
December 14, 1981 |
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VARGHESE Vs. DEVASIA
|
March 19, 1981 |
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VARGHESE MATHEWS Vs. FAKIR RAWTHER ABDUL RAZACK RAWTHER
|
March 6, 1981 |
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VARKEY VARKEY Vs. N M KURIAN
|
September 30, 1981 |
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VASANTHY G KAMATH Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
January 22, 1981 |
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VASU Vs. KALLIANIKUTTY
|
December 3, 1981 |
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VAYALAR RAVI Vs. GOVT. OF INDIA AND OTHERS
|
December 10, 1981 |
|
VELAYUDHAN Vs. STATE OF KERALA
|
July 24, 1981 |
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VELAYUDHAN Vs. AISHABI
|
June 12, 1981 |
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VENKATACHALAPATHY Vs. ASST EXCISE COMMISSIONER
|
October 28, 1981 |
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VENKETESWARAN Vs. STATE OF KERALA
|
August 14, 1981 |
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VENKITASWAMI CHETTIAR Vs. INDIRA BAI
|
September 25, 1981 |
|
VENKITESWARA NAIDU Vs. TALUK LAND BOARD
|
June 30, 1981 |
|
VENUGOPALAN Vs. TEHSILDAR
|
August 31, 1981 |
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VENUGOPALAN Vs. TAHSILDAR
|
July 31, 1981 |
|
VIJAYAMMA Vs. STATE OF KERALA
|
September 22, 1981 |
|
VIMALA DEVI Vs. NARAYANAN NAIR
|
February 18, 1981 |
|
VISHNUDATHA ANTHERTANAM Vs. TAHSILDAR
|
March 24, 1981 |
|
WE-BUILD PVT LTD Vs. C KAMALESWARAN
|
August 28, 1981 |
|
WEA TO Vs. MADHAVAN NAMBIAR K
|
August 18, 1981 |
LOGIN