|
A B PERIERA Vs. IVY PERIERA
|
December 12, 1980 |
|
A SETHUMADHAVAN Vs. COMMISSIONER OF INCOME TAX
|
January 11, 1980 |
|
A.P. DANIEL Vs. SARALA DANIEL
|
December 5, 1980 |
|
ABDUL SATHAR HAJEE MOOSA SAIT DHARMASTHAPANAM Vs. AGRICULTURAL INCOME TAX OFFICER
|
August 18, 1980 |
|
ABDULLA Vs. STATE
|
November 28, 1980 |
|
ABDULRAHIMAN Vs. DIVISIONAL SUPERINTENDENT
|
August 7, 1980 |
|
ABRAHAM DAVEED Vs. STATE OF KERALA
|
October 15, 1980 |
|
ACHAMMA Vs. DOMINIC PAUL
|
June 6, 1980 |
|
ACHAMMA Vs. STATE OF KERALA
|
November 21, 1980 |
|
AHAMMED HAJI Vs. SALES TAX OFFICER TELLICHERRY
|
July 10, 1980 |
|
ALIND SUPERVISORY STAFF ASSOCIATION Vs. ALUMINIUM INDUSTRIES LTD
|
October 8, 1980 |
|
ALOTIUS WILSON Vs. FOOD INSPECTOR
|
October 23, 1980 |
|
ALUMINIUM INDUSTRIES Vs. E S I CORPORATION
|
January 14, 1980 |
|
AMBROSE Vs. JOSEPH
|
February 21, 1980 |
|
AMMINI AMMA Vs. SUKUMARAN
|
November 27, 1980 |
|
AMMU AMMAL Vs. VENKITADRI IYER
|
June 6, 1980 |
|
ANDIKUTTY Vs. PEEKAY TRADERS
|
September 22, 1980 |
|
ANNAKUTTY Vs. PADMAVATHY AMMA
|
September 18, 1980 |
|
ANNAKUTTY Vs. PADMAVATHY AMA
|
September 19, 1980 |
|
ANNAKUTTY Vs. PADMAVATHY AMMA AND ORS.
|
September 16, 1980 |
|
ANNAMMA CHACKO Vs. LAND ACQUISITION OFFICER
|
September 30, 1980 |
|
ANNAMMA PHILIP Vs. ACCIDENTS CLAIMS TRIBUNAL
|
August 19, 1980 |
|
ANTHAPPAN Vs. DIST MANAGER TELEPHONES
|
February 28, 1980 |
|
ANTONY Vs. RITA
|
January 22, 1980 |
|
APPUKUTTAN NAIR Vs. UNION OF INDIA
|
April 8, 1980 |
|
ASARIA Vs. PAZHANI SWAMI
|
December 11, 1980 |
|
ASHIYANA GREENS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 9, 1980 |
|
ASOKAN Vs. STATE OF KERALA
|
October 3, 1980 |
|
ASST EDUCATIONAL OFFICER Vs. VELAYUDHAN KURUP
|
February 7, 1980 |
|
ASST ENGINEER SOUTHERN RAILWAY Vs. SYEDALAVI
|
September 18, 1980 |
|
ASST EXCISE COMMR Vs. VIJAVAN
|
December 19, 1980 |
|
ASST. LABOUR OFFICER Vs. KADUNGALLOOR S. COOP. BANK LTD
|
March 27, 1980 |
|
AYISOMMA Vs. ABDUL RAHIMAN
|
September 5, 1980 |
|
AYYUTTY Vs. MOHAMMED
|
October 31, 1980 |
|
BABU Vs. FOOD INSPECTOR TIRUVALLA MUNICIPALITY
|
December 2, 1980 |
|
BABY Vs. STATE OF KERALA
|
December 1, 1980 |
|
BALAKRISHNA PILLAI Vs. KERALA CO OPERATIVE TRIBUNAL
|
October 28, 1980 |
|
BALAKRISHNAN Vs. NARAYANAN
|
November 4, 1980 |
|
BALAKRISHNAN Vs. KUNJIKRISHNAN
|
September 25, 1980 |
|
BALAKRISHNAN Vs. GANGADHARAN
|
March 14, 1980 |
|
BALAKRISHNAN Vs. GANGADHARAN
|
March 24, 1980 |
|
BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
March 4, 1980 |
|
BALAN KAMI Vs. STATE OF KERALA
|
July 29, 1980 |
|
BALAN KANI Vs. STATE OF KERALA
|
July 22, 1980 |
|
BEENA STORES Vs. FOOD INSPECTOR
|
January 10, 1980 |
|
C A OUSEPH Vs. STATE OF KERALA
|
December 2, 1980 |
|
C JANARDHANAN NAIR Vs. A MOHAMMADKUNJU
|
December 10, 1980 |
|
C K DAMODARAN Vs. KERALA CO-OPERATIVE TRIBUNAL TRIVANDRUM
|
January 24, 1980 |
|
C L ANAND Vs. REGIONAL DIRECTOR
|
January 4, 1980 |
|
C P INDUSTRIAL ENTERPRISES Vs. SUB REGISTRAR EDAPPALLY
|
March 4, 1980 |
|
C P VIJAYAKUMAR Vs. V P MOOSA
|
March 4, 1980 |
|
C. MOIDEENKUTTY HAJI Vs. STATE OF KERALA
|
December 8, 1980 |
|
C.K. SIVA SANKARA PANICKER Vs. KERALA FINANCIAL CORPORATION AND ORS.
|
April 18, 1980 |
|
CENTURY CASHEW PRODUCTS Vs. TAHSILDAR QUILON
|
December 12, 1980 |
|
CHADAYAM MAKKI NANDANAN Vs. STATE OF KERALA
|
April 18, 1980 |
|
CHAKKALAPPARAMBIL THANKA AND OTHERS Vs. NARAYANI
|
June 25, 1980 |
|
CHALIL VARKEY Vs. STATE OF KERALA
|
July 14, 1980 |
|
CHANDY (A) KOCHU Vs. STATE OF KERALA
|
November 7, 1980 |
|
CHATHUNNY Vs. TALUK LAND BOARD
|
December 10, 1980 |
|
CHELLAPPAN Vs. CHANDULAL
|
April 25, 1980 |
|
CHERIAN Vs. JOSE
|
July 11, 1980 |
|
CHERIAN THOMAS Vs. REGIONAL TRANSPORT OFFICERERNAKULAM
|
December 8, 1980 |
|
CHERIAN VARKEY Vs. RAMAN PILLAI
|
November 7, 1980 |
|
COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 10, 1980 |
|
COCHIN SHIPYARD LTD. Vs. SRINIVASA RAO
|
August 21, 1980 |
|
COLLECTOR OF CUSTOMS Vs. ABDURAHIMANKUTTY
|
September 30, 1980 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LIMITED
|
January 23, 1980 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CHULLIKKAN PARAMESWARA BHAT
|
January 23, 1980 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PALAMATTOM PLANTATIONS PRIVATE LIMITED
|
December 3, 1980 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY Vs. PAUL PANDIAN P S B
|
December 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. HAJI P MOHAMMED
|
December 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CHEMICAL MFG CO
|
December 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
|
January 3, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES COMPANY LIMITED
|
January 1, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
|
February 25, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. CASTLEROCK FISHERIES
|
February 26, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. GHOSAL B
|
February 27, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE MINERALS LIMITED
|
June 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. WESTCOAST SHIPPING AGENCIES PRIVATE LIMITED
|
June 17, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
June 17, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
|
June 18, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. P RAJENDRAN
|
June 19, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. TIRUR MEDICAL HALL
|
June 16, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. VANCHI TRUST
|
June 3, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MARTHANDA VARMA ELAYARAJA OF TRAVANCORE TRUST
|
March 26, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. K N G BROTHERS
|
September 29, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MARIKAR MOTORS LIMITED
|
October 24, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. VARKEY CHACKO
|
November 7, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON SPINNING MILLS LIMITED
|
September 10, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. DAMODARAN NAIR K
|
September 3, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. KEPEECEE TRADING CO
|
September 3, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. MATHAI K U
|
September 19, 1980 |
|
COMMISSIONER OF INCOME TAX Vs. ELIZABETH VARGHESE
|
September 17, 1980 |
|
COMMISSIONER OF INCOMETAX Vs. GOOL C DALAL
|
January 2, 1980 |
|
COMMISSIONER OF WEALTH TAX Vs. SUBBARAMA SASTRIGAL K P
|
October 29, 1980 |
|
COMMISSIONER OF WEALTH TAX Vs. THIRUVENKATA REDDIAR V
|
October 17, 1980 |
|
COMMR OF AGRL INCOMETAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD
|
January 23, 1980 |
|
COMMR OF AGRL INCOMETAX Vs. PARAMESWARA BHAT
|
January 23, 1980 |
|
DAMODARAN Vs. GERALD
|
August 14, 1980 |
|
DAMODARAN Vs. GERALD
|
February 14, 1980 |
|
DAS NAIK Vs. NARAYANAN
|
October 14, 1980 |
|
DEPUTY COMMISSIONER ERNAKULAM Vs. P V VARGHESE
|
November 5, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. C A KUNHI MOOSA AND COMPANY
|
October 7, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. M M MOHAMMED ABDUL KHADER
|
July 10, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. I C I P LTD
|
November 28, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CRESCENT HARDWARES
|
December 8, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY LIMITED
|
December 11, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CHAMPAKULAM VILLAGE SERVICE CO-OPERATIVE SOCIETY LTD
|
March 20, 1980 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. UNITED COFFEE SUPPLY CO LTD
|
September 22, 1980 |
|
DEPUTY COMMISSIONER OF SALESTAX Vs. KITTOOTTY
|
October 28, 1980 |
|
DEPUTY CONSERVATOR OF FORESTS NEMMARA Vs. K S SAROJINI
|
November 25, 1980 |
|
DEPUTY TAHSILDAR Vs. VELAMMAL
|
February 8, 1980 |
|
DEVAKI AMMA Vs. KADUNGUNNI NAIR
|
February 7, 1980 |
|
DEVAKI AMMA Vs. KUNHIRAMAN NAIR
|
April 30, 1980 |
|
DEVASSY Vs. ADDL SALES TAX OFFICER
|
March 6, 1980 |
|
DIGVIJAY WOOLLEN MILLS LTD Vs. MAHENDRA PRATAPRAI BUCH
|
July 23, 1980 |
|
DY COMMISSIONER Vs. WESTERN INDIAN PLYWOODS P LID
|
February 6, 1980 |
|
DY COMMISSIONER ERNAKULAM Vs. EQUIPMENT AGENCIES
|
March 6, 1980 |
|
DY COMMR OF SALES TAX Vs. ABDUL KHADER
|
July 10, 1980 |
|
DY COMMR OF SALES TAX Vs. HAJI V K HAMEED AND CO
|
September 18, 1980 |
|
DY COMMR OF SALES TAX Vs. SUBBHALAKSHMI AMMAL
|
September 4, 1980 |
|
DY COMMR OF SALESTAX Vs. CARBORANDUM UNIVERSAL LTD
|
October 23, 1980 |
|
DY CONSERVATOR OF FORESTS Vs. SAROJINI
|
November 25, 1980 |
|
E I NARAYANAN Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
|
January 15, 1980 |
|
E K HAJEE MOHAMMED MEERA SAHIB AND SONS Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
January 28, 1980 |
|
E S I C Vs. NEW INDIA MARITIME AGENCIES
|
January 10, 1980 |
|
E S I CORPORATION Vs. M C PUNNOOSE
|
March 19, 1980 |
|
EACHAMPI THEVI Vs. VARIAVAN SARASWATHI
|
July 22, 1980 |
|
ERALOTTU CHATHU Vs. PATINGATTILLATH GOPALAN
|
November 27, 1980 |
|
ERATTUPETTA PAHCHAYAT Vs. TAHSILDAR MEENACHIL
|
October 1, 1980 |
|
ESI CORPORATION Vs. RAMANARAYANAN
|
September 4, 1980 |
|
FELIX Vs. STATE
|
June 25, 1980 |
|
FOOD INSPECTOR Vs. BHASKARAN
|
October 13, 1980 |
|
FOOD INSPECTOR PERINADU Vs. NARAYANAN NAIR
|
January 2, 1980 |
|
FOOD INSPECTOR PERUMBAVOOR MUNICIPALITY Vs. SUNDARA RAJ
|
November 14, 1980 |
|
FOOD INSPECTOR TRIVANDRUM Vs. DIVAKARAN
|
January 29, 1980 |
|
GANESH COTTON COMPANY AND ORS. Vs. KOTTAYAM TEXTILES LTD. AND ORS.
|
July 23, 1980 |
|
GANGADHAKAN Vs. ADDL SALES TAX OFFICER
|
November 28, 1980 |
|
GEORGE Vs. KURISUMMOOTTIL ST GEORGE CHITTY FUND
|
June 25, 1980 |
|
GEORGE PAUL PUTHURAN Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1980 |
|
GEORGEKUTTY Vs. THOMAS
|
August 7, 1980 |
|
GOPALAKRISHNA IYER Vs. RAMACHANDRA IYER
|
September 24, 1980 |
|
GOPALAKRISHNA KURUP Vs. NARAYANA AYYAN
|
July 17, 1980 |
|
GOPALAN NAIR Vs. STATE OF KERALA
|
January 9, 1980 |
|
GOPI Vs. BHASKARAN
|
October 7, 1980 |
|
GOVERNMENT OF INDIA Vs. I T H AND CO
|
February 1, 1980 |
|
GOVERNMENT OF INDIA Vs. A.S. BAVA
|
February 12, 1980 |
|
GOVINDA PAI Vs. SARVOTHAMA RAO
|
November 11, 1980 |
|
GOVINDAN UNNITHAN Vs. INDUSTRIAL TRIBUNAL ALLEPPY
|
October 15, 1980 |
|
HAJEE MOHAMMED Vs. ASST COMMR OF SALES TAX
|
January 28, 1980 |
|
HAMEED Vs. SUGATHAN
|
November 20, 1980 |
|
HANEEFA Vs. SUBHALEKSHMI AMMAL
|
March 28, 1980 |
|
HANUMAN TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 7, 1980 |
|
HYDROSE Vs. AYISUMMA
|
September 23, 1980 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
|
March 13, 1980 |
|
INDIRA Vs. SUBAIDA BEEVI
|
April 11, 1980 |
|
INDIRAKUITY Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
March 6, 1980 |
|
INTEGRATED ENTERPRISES Vs. STATE OF KERALA
|
March 12, 1980 |
|
INTEGRATED ENTERPRISES Vs. STATE OF KERALA
|
April 18, 1980 |
|
JACOB GEORGE Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 21, 1980 |
|
JANAKI AMMA M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
December 8, 1980 |
|
JANKI Vs. GOVINDA SHENOI
|
March 17, 1980 |
|
JAYADEVAN Vs. STATE OF KERALA
|
October 21, 1980 |
|
JAYAPRAKASH Vs. STATE
|
January 22, 1980 |
|
JAYASHREE CHIT FUNDS AND SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 10, 1980 |
|
JOHNY Vs. STATE OF KERALA
|
July 8, 1980 |
|
JOSE Vs. CHACKO JOSEPH
|
September 9, 1980 |
|
JOSEPH Vs. TAHSILDAR, S. WYNAD TALUK
|
August 19, 1980 |
|
JOSEPH D. KATTAMPALLY Vs. UNION OF INDIA
|
February 16, 1980 |
|
JOSEPH D. KATTAMPALLY Vs. UNION OF INDIA AND OTHERS
|
February 18, 1980 |
|
JOSEPH KUNJU Vs. THOMAS
|
January 9, 1980 |
|
JOSEPH MATHEW AND BROTHERS Vs. STATE OF KERALA
|
November 14, 1980 |
|
JOSEPH MAW AND BRORS Vs. STATE OF KERALA
|
November 26, 1980 |
|
JOSHI TRADING CO. (P.) LTD. Vs. ESSA ISMAIL SAIT
|
June 5, 1980 |
|
K A KURUP Vs. P SUKUMARAN NAIR
|
June 27, 1980 |
|
K G DEVASSY Vs. ADDITIONAL SALES TAX OFFICER I ADDITIONAL II CIRCLE MATTANCHERRY
|
March 6, 1980 |
|
K J JOHN Vs. STATE OF KERALA
|
October 8, 1980 |
|
K N VIDHYADHARAN Vs. STATE OF KERALA
|
January 24, 1980 |
|
K NITHIYANANDAN Vs. B RADHAMANI
|
June 6, 1980 |
|
K P G MENON Vs. STATE OF KERALA
|
March 5, 1980 |
|
K P MOIDEENKUTTY Vs. COMMISSIONER OF INCOME TAX
|
August 6, 1980 |
|
K P RADHAKRISHNA MENON Vs. STATE OF KERALA
|
August 14, 1980 |
|
K. CHANDRI Vs. STATE OF KERALA AND ORS.
|
September 25, 1980 |
|
K. NITHIYANANDAN Vs. B. RADHAMANI
|
October 10, 1980 |
|
K. S. MEENAKSHY Vs. KOMALAKUMARI
|
January 8, 1980 |
|
K. SHANMUKHAN Vs. G. SAROJINI
|
November 20, 1980 |
|
K.C. PANGUNNI Vs. OFFICIAL LIQUIDATOR, WANDOOR JUPITER CHITS (P.) LTD
|
August 21, 1980 |
|
K.T. SEBASTIAN POLICE CONSTABLE Vs. THE STATE OF KERALA AND OTHERS
|
October 21, 1980 |
|
K.V. KURUVILLA Vs. C.K. KESAVAN AND ANR.
|
March 25, 1980 |
|
KALLIANIKUTTY AMMA Vs. SPECIAL TAHSILDAR (LAND ACQUISITIONS) COCHIN
|
July 7, 1980 |
|
KAMALAKSITY Vs. MADHAVI AMMA
|
February 20, 1980 |
|
KANAN DEVAN HILLS PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 9, 1980 |
|
KANARAKUTTY KURUP Vs. VIVEKANANDAN
|
June 3, 1980 |
|
KANHAYALAL BAID Vs. RAJKUMAR AGARWAL
|
November 28, 1980 |
|
KARTHIYAYANI AMMA Vs. GOVINDAN
|
February 6, 1980 |
|
KAVANOOR PANCHAYAT, KAVANOOR Vs. V.M. KUNHIKRISHNA MARAR AND OTHERS
|
February 5, 1980 |
|
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. CANARA BANK
|
January 25, 1980 |
|
KERALA STATE ELECTRICITY BOARD Vs. WILLIAMS
|
November 10, 1980 |
|
KISSAN ROADWAYS Vs. R T A MALAPPURAM
|
December 15, 1980 |
|
KOCHAN NADAR RAYAPPAN NADAR Vs. PODIYAN NADAR
|
December 3, 1980 |
|
KOCHU KUNJU NARAYANAN Vs. KOCHU VELAYUDHAN
|
December 12, 1980 |
|
KOCHU LAKSHMI Vs. VELAYUDHAN
|
October 14, 1980 |
|
KOCHU VELU Vs. JOSEPH
|
January 2, 1980 |
|
KORA KURIAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
|
December 17, 1980 |
|
KRISHNAN Vs. APPU MENON
|
April 7, 1980 |
|
KRISHNAN Vs. DORARAJAN CHETTIAR
|
September 12, 1980 |
|
KRISHNAN ASSARI Vs. AKILAKERALA VISWAKARMA MAHA SABHA
|
April 18, 1980 |
|
KRISHNAN NAMBEESAN Vs. VICE CHANCELLOR
|
October 21, 1980 |
|
KUMARAN Vs. AUGUSTINE
|
June 12, 1980 |
|
KUNCHU VELLA Vs. KESAVAN
|
September 22, 1980 |
|
KUNHIMUHAMMED P M AND BROS Vs. COMMISSIONER OF INCOME TAX
|
November 14, 1980 |
|
KUNHIRAMAN Vs. KUNHAMBU
|
January 9, 1980 |
|
KUNJAN Vs. JANAKI
|
September 26, 1980 |
|
KUNJAPPI Vs. STATE OF KERALA
|
July 31, 1980 |
|
KUNJUKUNJU Vs. STATE OF KERALA
|
December 8, 1980 |
|
KURIAKOSE Vs. P K NARAYANAN NAIR
|
September 25, 1980 |
|
KURIYAKOSE Vs. MUNICIPAL COUNCIL SHERTALLAI
|
February 20, 1980 |
|
KURUVILLA Vs. KESAVAN
|
February 29, 1980 |
|
LAKSHMI PRINTING WORKS Vs. KUNHUNNI VELLODHI
|
December 10, 1980 |
|
LAKSHMIKUTTY AMMA Vs. LAND ACQUISITION OFFICER
|
April 17, 1980 |
|
LEELAMMA BABUKUTTY Vs. JOSEPH SAMUEL
|
August 19, 1980 |
|
LEKSHMANA NAIKAN Vs. GOPALAKRISHNAN PILLAI
|
October 31, 1980 |
|
LEKSHMI Vs. VELUKUTTY
|
November 14, 1980 |
|
LUKOSE Vs. KARTHIYAYANI
|
August 5, 1980 |
|
M APPA Vs. STATE OF KERALA
|
September 16, 1980 |
|
M C SREEDHARAN Vs. PATTIERI KUMARAN
|
October 25, 1980 |
|
M G MENON Vs. LABOUR COMMISSIONER
|
October 7, 1980 |
|
M N SREEDHARAN Vs. STATE OF KERALA
|
October 10, 1980 |
|
M RAJAGOPAL Vs. K S IMAM ALI
|
December 8, 1980 |
|
M V GEORGE Vs. S M R TRADERS
|
January 10, 1980 |
|
M. K. K. NAYAR Vs. UNION OF INDIA AND OTHERS
|
April 10, 1980 |
|
M.V. KURUVILA Vs. STATE OF KERALA
|
October 3, 1980 |
|
MADHAVAN Vs. STATE OF KERALA
|
December 5, 1980 |
|
MADHAVAN EZHUTHASAN Vs. VELLAYAPPAN
|
December 10, 1980 |
|
MADURA COATS LTD Vs. MATHEN
|
December 18, 1980 |
|
MANAGER SAMAJAM SCHOOL Vs. STATE OF KERALA
|
November 25, 1980 |
|
MANAGER ST JOSEPHS TRAINING COLLEGE Vs. UNIVERSITY APPELLATE TRIBUNAL
|
August 21, 1980 |
|
MANAKUTTY Vs. AYYAPPAN
|
April 2, 1980 |
|
MANI Vs. ESTHER
|
November 21, 1980 |
|
MANIKANTAN NAIR Vs. CO OPERATIVE TRIBUNAL
|
December 10, 1980 |
|
MANNAMBAT ABOOBACKER HAJI Vs. SAINABHA
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July 28, 1980 |
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MANUEL Vs. THOMAS
|
February 22, 1980 |
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MAR THEMOTHEUS METROPOLITAN Vs. GEORGE DAVIS MOOKKEN
|
November 11, 1980 |
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MARIAKUTTY Vs. CHUMMARU UTHUPPU
|
July 21, 1980 |
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MARIAMMA Vs. KURIEN
|
December 18, 1980 |
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MARY Vs. CHERCHI
|
March 19, 1980 |
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MATHAI POULOSE Vs. LAND BOARD KOTHAMANGALAM
|
January 30, 1980 |
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MATHEW PAILY Vs. PRABHAKARAN
|
November 12, 1980 |
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MEENAKSHY Vs. STATE OF KERALA
|
August 19, 1980 |
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MEENAKSHY Vs. STATE OF KERALA AND ORS.
|
November 13, 1980 |
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MOHAMMED MASTER Vs. BEERAN
|
August 8, 1980 |
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MOIDEEN Vs. LAKSHMI NARAYANAN
|
November 10, 1980 |
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MOIDEEN Vs. SPECIAL TAHSILDAR LAND ACQUISITION
|
November 21, 1980 |
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MOIDEENKUKTTY Vs. GOPALAN
|
June 3, 1980 |
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MOIDU Vs. KERALA STATE ELECTRICITY BOARD
|
July 3, 1980 |
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MOOSA SAIT Vs. AGRL INCOME TAX OFFICER
|
August 18, 1980 |
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MOTHER ANASTHASIA Vs. UNIVERSITY APPELLATE TRIBUNAL
|
August 19, 1980 |
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MRITHYUNJAYA Vs. EXPORT INSPECTION COUNCIL
|
June 18, 1980 |
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MRITHYUNJAYA AND ORS. Vs. EXPORT INSPECTION COUNCIL AND ORS.
|
June 19, 1980 |
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MURUKESAN Vs. DISTRICT COLLECTOR ERNAKULAM
|
November 17, 1980 |
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N LAKSHMANAN VAIDYAN Vs. STATE OF KERALA
|
August 18, 1980 |
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NABEESATH BEEVI Vs. ZEEMATH UMMAL
|
September 12, 1980 |
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NARAYANA IYER Vs. KRISHNAN
|
February 25, 1980 |
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NARAYANA PILLAI Vs. PONNAPPAN ACHARI
|
September 17, 1980 |
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NARAYANA PILLAI Vs. THOMAS KURIAN
|
October 21, 1980 |
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NARAYANAN Vs. PARVATHY
|
July 23, 1980 |
|
NARAYANAN Vs. MARIAMMA
|
January 4, 1980 |
|
NARAYANAN Vs. STATE OF KERALA
|
July 15, 1980 |
|
NATIONAL INSURANCE CO. LTD Vs. FEDERAL BANK LTD
|
March 4, 1980 |
|
OFFICIAL LIQUIDATOR Vs. NARENDRAN
|
February 15, 1980 |
|
OFFICIAL LIQUIDATOR, KERALA HIGH COURT Vs. VICTORY HIRE PURCHASING CO. (P.) LTD. AND ANR.
|
June 19, 1980 |
|
OUSEPH Vs. STATE OF KERALA
|
September 16, 1980 |
|
OUSEPH Vs. STATE OF KERALA
|
October 14, 1980 |
|
P A JOSE Vs. FOOD INSPECTOR
|
November 21, 1980 |
|
P C CHERIAN Vs. STATE OF KERALA
|
December 19, 1980 |
|
P KUNHAHAMMAD HAJI Vs. SPECIAL TAHSILDAR L A PAZHASSI PROJECT ANJARKKANDY
|
February 21, 1980 |
|
P KUNHUMUHAMMED Vs. STATE OF KERALA
|
December 5, 1980 |
|
P R FRANCIS Vs. RAGHAVAN POZHAKADAVIL
|
September 9, 1980 |
|
P RAVEENDRAN THAMPI Vs. SADASIVAN
|
October 6, 1980 |
|
P S ANTHAPPAN Vs. DISTRICT MANAGER TELEPHONES
|
February 28, 1980 |
|
P. O. DEVASSY Vs. N. V. RAMA IYER AND OTHERS
|
March 28, 1980 |
|
P. SREENIVASAN Vs. YOOSUF SAGAR ABDULLA & SONS (P.) LTD.
|
January 29, 1980 |
|
PADMANABHAN KESAVAN Vs. BHARGAVI KRISHNAMMA
|
December 2, 1980 |
|
PADMANABHAN NAIR Vs. THE STATE OF KERALA
|
July 30, 1980 |
|
PADMANABHAN PRASADAN Vs. BHARGAVI SAROJINI
|
October 22, 1980 |
|
PADMAVATHI Vs. KALU
|
February 20, 1980 |
|
PAILY PILLAI P M Vs. STATE OF KERALA
|
September 16, 1980 |
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PALAKAD ESTATE PVT LTD Vs. AGRL INCOME TAX OFFICER
|
February 13, 1980 |
|
PARAMESWARAN Vs. KRISHNAN
|
February 13, 1980 |
|
PARAMESWARAN Vs. KUMARA PILLAI RAGHAVAN PILLAI
|
July 25, 1980 |
|
PARAMESWARAN NAMBOODIRI Vs. STATE OF KERALA
|
December 5, 1980 |
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PARUKUTTY AMMA Vs. DEVASWOM COMMR
|
June 5, 1980 |
|
PATHUMAL AND ORS. Vs. VEERAYA PERUMAL PILLAI AND ORS.
|
July 15, 1980 |
|
PAZHUKKAMATTOM DEVASWOM Vs. LAKSHMIKUTTY AMMA
|
August 19, 1980 |
|
PEETHAMBARAN Vs. STATE OF KERALA
|
July 24, 1980 |
|
PHILIP Vs. MATHAI
|
July 24, 1980 |
|
PLAKKAD ESTATE PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
February 13, 1980 |
|
PONNAMMA PILLAI Vs. VELAYUDHAN
|
October 7, 1980 |
|
PRABHAKARAN Vs. GENERAL MANAGER K S R T C
|
November 12, 1980 |
|
PRABHAKARAN PILLAI Vs. SUBHASHANI AMMA
|
September 8, 1980 |
|
PREMIER BREWERIES LTD Vs. STATE OF KERALA
|
February 13, 1980 |
|
PROVIDENT FUND INSPECTOR Vs. MOHAMMED
|
August 19, 1980 |
|
PROVIDENT FUND INSPECTOR QUILON Vs. PARVATHI MILLS LTD
|
January 29, 1980 |
|
PUBLIC SERVICE COMMISSION Vs. KUNJAMMA ALEX
|
November 13, 1980 |
|
PURUSHOTHAMAN NAIR Vs. VENUGOPALAN
|
June 3, 1980 |
|
PUTHEN VEETTIL NOLLIYODAN DEVOKI AMMA Vs. PUTHEN VEETTIL NOLLIYODAN KUNHI RAMAN NAIR
|
April 30, 1980 |
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PUTHOOR RAWATHAR Vs. DEVASIA CHACKO
|
June 25, 1980 |
|
R ACHUTHA SHENOI Vs. LAND TRIBUNAL ALWAYE
|
August 5, 1980 |
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RADHAKRISHNA PILLAI Vs. SASIDHARAN NAIR
|
March 16, 1980 |
|
RADHAKRISHNAN Vs. DISTRICT COLLECTOR
|
February 7, 1980 |
|
RAGHAVAN Vs. SENIOR SUPERINTENDENT R M S
|
June 2, 1980 |
|
RAGHAVAN NAIR Vs. VENKITAKRISHNAN
|
November 26, 1980 |
|
RAGHAVAN NAIR Vs. VELAYUDHAN NAIR
|
December 19, 1980 |
|
RAGHAVAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
|
August 18, 1980 |
|
RAJAGOPALA KINI Vs. SREENIVASAN
|
November 12, 1980 |
|
RAJAGOPALA PRABHU Vs. COMMR MUNICIPAL COUNCIL IRINJALAKUDA
|
June 17, 1980 |
|
RAJAH Vs. M S P RAJESH
|
August 14, 1980 |
|
RAJAPPAN Vs. STATE OF KERALA
|
November 5, 1980 |
|
RAJAYYAN Vs. UMMINI NADAR
|
November 12, 1980 |
|
RAJEEVI R HEGDE Vs. INCOME TAX OFFICER AGRL ADDL
|
September 10, 1980 |
|
RAMACHANDRAN PILLAI Vs. KERALA STATE ELECTRICITY BOARD
|
April 8, 1980 |
|
RAMAN PILLAI ARJUNAN PILLAI Vs. PONNAYYA CHETTIAR CHELLASWAMY CHETTIAR
|
August 21, 1980 |
|
RAMAN PILLAI NARAYANA PILLAI Vs. THOMAS KUREIN AND ORS.
|
October 21, 1980 |
|
RAMARAJ M S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
September 23, 1980 |
|
RAMASWAMY Vs. EXECUTIVE OFFICER VATTAMKULAM PANCHAYAT
|
November 24, 1980 |
|
RAMATHEERTHAN Vs. R T O TRIVANDRUM
|
March 17, 1980 |
|
RAMINIDIR PAL SINGH Vs. FRANCIS MILLS
|
November 13, 1980 |
|
RATANLALL MURARKA Vs. INCOME TAX OFFICER
|
July 10, 1980 |
|
RATHEESHBABU Vs. LOCO FOREMAN S RAILWAY
|
July 30, 1980 |
|
RATNAKARA SHENOY Vs. THE RENT CONTROLLER, ERNAKULAM AND OTHERS
|
July 17, 1980 |
|
RAVEENDRAN Vs. REGISTRAR UNIVERSITY OF KERALA
|
September 18, 1980 |
|
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION TRICHUR Vs. TAJ TEXTILES INDUSTRIAL CO OP SOCIETY LTD
|
January 24, 1980 |
|
REGIONAL PROVIDENT FUND COMMR. Vs. C. K. M. SAW MILLS
|
August 1, 1980 |
|
REHMATH TRADING CO Vs. SALES TAX OFFICER BADAGARA
|
February 7, 1980 |
|
REV FR ANTONY NIRAPPAL Vs. STATE OF KERALA
|
July 29, 1980 |
|
RT REV DR KURIAKOSE KUNNASSERY Vs. THOTHAS
|
February 7, 1980 |
|
RUBY RUBBER WORKS LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
|
November 14, 1980 |
|
S P V BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 18, 1980 |
|
S SIVASUBRAMANYA IYER Vs. S H KRISHNASWAMY
|
October 1, 1980 |
|
S. A. GOVINDARAJ Vs. UNION OF INDIA
|
September 4, 1980 |
|
S. SUBRAMONIAN AND ANOTHER Vs. THE REGISTRAR HIGH COURT OF KERALA AND ANOTHER
|
June 19, 1980 |
|
SADANANDAN NAIR Vs. STATE OF KERALA
|
August 11, 1980 |
|
SADASIVAN Vs. CHEMPAKAKUTTY BHARATY
|
June 3, 1980 |
|
SAHADEVAN Vs. TALUK LAND BOARD
|
December 10, 1980 |
|
SALES TAX OFFICER Vs. P K NAVI
|
July 16, 1980 |
|
SANJEEVE Vs. LUIS
|
November 17, 1980 |
|
SANKARAN Vs. D I G OF POLICE ERNAKULAM
|
July 24, 1980 |
|
SANTHAMMA RADHAMANY AMMA Vs. KUNJU PILLAI
|
January 4, 1980 |
|
SASIDHARAN Vs. STATE OF KERALA
|
February 20, 1980 |
|
SEBASTIAN Vs. STATE OF KERALA
|
October 27, 1980 |
|
SECRETARY SERVICE CO OP SOCIETY LTD Vs. BAHULEYAN
|
November 26, 1980 |
|
SEETHALAKSHMI Vs. STATE
|
June 30, 1980 |
|
SEETHAMMA Vs. KAMALA
|
June 3, 1980 |
|
SHAHUL HAMEED Vs. HASSAN
|
June 12, 1980 |
|
SHIVAKANTAPPA H S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
December 17, 1980 |
|
SIGMA AGENCIES PVT LTD Vs. P V THOMAS
|
November 27, 1980 |
|
SIVASANKARAN Vs. STATE OF KERALA
|
January 11, 1980 |
|
SOURI FRANCIS Vs. PARAMESWARAN
|
August 1, 1980 |
|
SOUTH INDIA PAPER MILLS PVT. LTD. Vs. SREE RAMA VILASAM PRESS & PUBLICATIONS AND ORS.
|
June 23, 1980 |
|
SPL DY TAHSILDAR MANJERI Vs. KUNJU MOIDEEN
|
June 9, 1980 |
|
SR MARIATTA Vs. STATE OF KERALA
|
December 12, 1980 |
|
SREE HANUMAN TRADING CO Vs. COMMR OF INCOMETAX
|
April 7, 1980 |
|
SREE KARIKAD DEVASWOM Vs. WANDOOR JUPITER CHITS P LTD
|
September 19, 1980 |
|
SREEDHARAN Vs. STATE OF KERALA
|
July 25, 1980 |
|
SREENIVASAN Vs. COMMR CALICUT CORPORATION
|
November 14, 1980 |
|
STANDARD CASHEW INDUSTRIES Vs. N KRISHNAN
|
August 4, 1980 |
|
STATE Vs. BABY
|
November 27, 1980 |
|
STATE Vs. CHELLAPPAN NAIR
|
February 12, 1980 |
|
STATE BANK OF TRAVANCORE Vs. MYTHEEN KANNU MASTAN KANJU
|
August 21, 1980 |
|
STATE INSURANCE OFFICER Vs. THANKAMMA
|
June 4, 1980 |
|
STATE OF KERALA Vs. IDICULLA
|
January 9, 1980 |
|
STATE OF KERALA Vs. ANGLO AMERICAN DIRECT TEA TRADING CO LTD
|
January 17, 1980 |
|
STATE OF KERALA Vs. AMALGAMATED TEA ESTATES CO LTD
|
September 16, 1980 |
|
STATE OF KERALA Vs. KURUKOSE
|
July 24, 1980 |
|
STATE OF KERALA Vs. NARAYANANKUTTY
|
November 10, 1980 |
|
STATE OF KERALA Vs. DAMODARAN NAIR
|
October 31, 1980 |
|
STATE OF KERALA Vs. MALAYALAM PLANTATIONS LTD
|
September 29, 1980 |
|
STATE OF KERALA Vs. MALAYALAM PLANTATION LTD
|
December 19, 1980 |
|
STATE OF KERALA Vs. PETER
|
November 17, 1980 |
|
STATE OF KERALA Vs. THE MALAYALAM PLANTATIONS LTD.
|
December 17, 1980 |
|
STATE OF KERALA AND ANOTHER Vs. K. P. RAGHAVAN
|
June 11, 1980 |
|
SUBRAMONIAN NAMBOODIRI Vs. STATE OF KERALA
|
September 16, 1980 |
|
SUDHAKARAN Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 27, 1980 |
|
SYNDICATE BANK Vs. MODERN TILE AND CLAY WORKS
|
June 3, 1980 |
|
T P KHALID Vs. K P PATHUMMAKUTTY UMMA
|
April 18, 1980 |
|
T. BHASKARAN NAIR Vs. DEPUTY REGISTRAR OF CO
|
November 7, 1980 |
|
T.K. MATHEW VAIDYAN Vs. KERALA MINERALS & METALS LTD.
|
January 24, 1980 |
|
TAHSILDAR KANAYANNUR TALUK Vs. LUCY EAPEN
|
October 1, 1980 |
|
TAHSILDAR KOTTARAKARA Vs. N VISHWANATHAN
|
October 16, 1980 |
|
THANKAMMAL Vs. VELU ACHARAI
|
September 3, 1980 |
|
THANNIRANGAD SERVICE CO OP SOCIETY Vs. STATE OF KERALA
|
June 2, 1980 |
|
THE EXECUTIVE ENGINEER (CONSTRUCTION) SOUTHERN RAILWAY, QUILON Vs. M.P. SANKARA PILLAI
|
June 9, 1980 |
|
THILAKAN Vs. SUKUMARAN
|
November 21, 1980 |
|
THIRUMBADI RUBBER COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
November 10, 1980 |
|
THOMAS Vs. UNION OF INDIA
|
November 10, 1980 |
|
THOMAS SAMUEL Vs. PAPPU RAMACHANDRAN
|
October 9, 1980 |
|
TIKURANGADT S CO OP BANK LTD Vs. LABOUR TRIBUNAL
|
February 6, 1980 |
|
TRAVANCORE DEVASWOM BOARD Vs. KRISHNAN
|
July 18, 1980 |
|
TRIVANDRUM DT CO OPERATIVE BANK LTD Vs. THANKAPPAN
|
March 5, 1980 |
|
U.A. SUMATHY Vs. DIG VIJAY CHIT FUND (P.) LTD.
|
July 1, 1980 |
|
UMMACHI KANNUMMAL MOHAMMED PATHUMMAL Vs. SUBRAMONIA PILLAI
|
July 15, 1980 |
|
UNEENKU FY Vs. TALUK SUPPLY OFFICER ERNAD
|
December 12, 1980 |
|
UNION OF INDIA Vs. METHERUKUNJU MOOSAKUTTY
|
January 16, 1980 |
|
UNION OF INDIA Vs. FEDERAL BANK
|
July 18, 1980 |
|
UNION OF INDIA (UOI) Vs. THE FEDERAL BANK LTD. AND ORS.
|
June 18, 1980 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KAMALAKSHI
|
April 15, 1980 |
|
UNKENKUTTY HAJI Vs. KANNAN
|
February 15, 1980 |
|
UNNIKRISHNAN NAIR Vs. NARAYANAN NAIR
|
July 18, 1980 |
|
UNNIMADHAVAN Vs. RUGMINI PALLIKKARAMMA
|
October 22, 1980 |
|
UPENDRA KAMATH Vs. RAMADAS KAMATH
|
November 11, 1980 |
|
UPPERI JANAKI Vs. BALAKRISHNAN NAMBIYAR
|
October 10, 1980 |
|
V A VASUMATHI Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1980 |
|
V P ANTONY Vs. LICENSING AUTHORITY
|
December 11, 1980 |
|
V.K. BALAKRISHNAN NAIR AND OTHERS Vs. THE ASSTT. EDUCATIONAL OFFICER, BALUSSERY AND OTHERS
|
September 5, 1980 |
|
V.P. GOPALAN NAMBIYAR Vs. BALAKRISHNA ERADI & G. VISWANATHA IYER
|
January 15, 1980 |
|
VAIDYANATHAN NADAR ANANTHAN NADAR Vs. KOCHURAMAN LAKSHMANAN
|
February 6, 1980 |
|
VARKEY VARUGHESE Vs. LORD KRISHNA BANK
|
February 4, 1980 |
|
VASU Vs. THANKAMMA
|
November 14, 1980 |
|
VELAYUDHAN Vs. RAICHAL VARGHESE
|
July 28, 1980 |
|
VENKITESWARAN Vs. VENKITAKRISHNAN
|
November 20, 1980 |
|
VIJAYAN Vs. STATE
|
October 31, 1980 |
LOGIN