REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A L VASUDEVA SHENOY Vs. KOCHAPPAN	May 31, 1979
A S N NAIR Vs. SULOCHANA	June 1, 1979
ABDU REHIMAN HAJI Vs. ABDUL RAHIMAN	September 18, 1979
ABOOBACKER AND OTHERS Vs. MOIDEENKUTTY AND OTHERS	October 27, 1979
ABRAHAM AND OTHERS Vs. STATE OF KERALA AND OTHERS	January 24, 1979
ACHUTHAN Vs. NARAYANI AMMA	August 30, 1979
ADUVATHU POYIL THAMASIKKUM THAZHA NARUKKOTH RAGHAVAN Vs. KALLIANI PALLIKKARAMMAS CHILDREN KALLANGADI EDATHIL APPU	January 18, 1979
ALBIN Vs. UNION OF INDIA	February 2, 1979
ANNA Vs. STATE OF KERALA	October 9, 1979
ANNAMMA PAUL Vs. COMMISSIONER OF INCOME TAX	March 28, 1979
ANTONY Vs. KUMARAN	January 5, 1979
ANTONY Vs. P.K. ROCKEY MEMORIAL TRUST	August 14, 1979
ANTONY DCRUZ Vs. B RAMADAS	February 21, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. RUBY RUBBER WORKS LTD	June 25, 1979
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. T.T. PLUNNY, PROPRIETOR, ROYAL SMITHS	January 16, 1979
ASST. COLLECTOR Vs. JOHNEY BROTHERS	February 22, 1979
AVANASALINGAM CHETTIAR Vs. CHUNILAL SAMJI	September 13, 1979
AYYAPPAN Vs. STATE OF KERALA	August 4, 1979
BABU OIL AND FLOUR MILLS Vs. UNION OF INDIA	August 27, 1979
BABY Vs. SIDHARDHAN	August 29, 1979
BABY Vs. PRABHAVATHI	September 26, 1979
BALAKRISHNA Vs. NARAYANA KADAMANNAYA	February 20, 1979
BALAKRISHNAN Vs. RAJAMMA	March 2, 1979
BALAKRISHNAN Vs. VELAYUDHAN	August 8, 1979
BALAN Vs. STATE	November 26, 1979
BALARAMAN Vs. CHANCELLOR UNIVERSITY OF KERALA	September 26, 1979
BEEPATHUMMA Vs. PONNAMMA	March 26, 1979
BEERAN Vs. RAJAPPAN	December 21, 1979
BHANU Vs. VILASINI	November 15, 1979
BHASKARA MENON Vs. K S R T CORPORATION	January 26, 1979
BOMBAY OIL MILLS INDUSTRIES Vs. EXCISE INSPECTOR	April 5, 1979
BROOKE BOND INDIA LTD Vs. E S I CORPORATION	March 7, 1979
C C PADMANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	September 11, 1979
C J ABRAHAM Vs. N P THOMAS	February 6, 1979
C K DAMODARAN Vs. KERALA CO OPERATIVE TRIBUNAL	January 24, 1979
C MATHEW Vs. PRINCIPAL MEDICAL COLLEGE TRIVANDRUM	December 10, 1979
C V MULK Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 26, 1979
C. CHANDRASEKHARA MENON Vs. STATE OF KERALA AND ANOTHER	June 22, 1979
C. RANGASWAMY AND OTHERS Vs. SR. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY, OLAVAKKOT AND ANOTHER	March 23, 1979
C.M. VIJAYAN Vs. ASSISTANT EXCISE COMMISSIONER AND ANR.	September 21, 1979
C.U.RAMAN Vs. T. JOSEPH GEORGE	November 29, 1979
CHAIRMAN COCHIN PORT TRUST Vs. M N SUKUMARAN NAIR	October 3, 1979
CHANDRASEKHARA PANICKER Vs. STATE OF KERALA	January 11, 1979
CHELLAPPAN PILLAI Vs. PARAMESWARAN PILLAI	November 5, 1979
CHERPU SERVICE COOP. BANK Vs. INDUSTRIAL TRIBUNAL	January 10, 1979
CITY COLD STORAGE Vs. STATE OF KERALA	February 20, 1979
COCHIN MALABAR ESTATES AND INDUSTRIES LTD Vs. EXECUTIVE OFFICER UNNIKULAM	September 26, 1979
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. EMERALD VALLEY ESTATES LIMITED	December 14, 1979
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PULLANGODE RUBBER AND PRODUCE CO	January 19, 1979
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. BHASKARAN S	June 25, 1979
COMMISSIONER OF INCOME TAX Vs. INCOME TAX APPELLATE TRIBUNAL	April 6, 1979
COMMISSIONER OF INCOME TAX Vs. KANDATH MOTORS	May 24, 1979
COMMISSIONER OF INCOME TAX Vs. T V SURESH CHANDRAN	March 29, 1979
COMMISSIONER OF INCOME TAX Vs. T S VENKITESWARAN	July 10, 1979
COMMISSIONER OF INCOME TAX Vs. PALAI CENTRAL BANK LTD	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LIMITED	January 30, 1979
COMMISSIONER OF INCOME TAX Vs. PADMANABHASWAMI TEMPLE TRUST	February 16, 1979
COMMISSIONER OF INCOME TAX Vs. HOTEL AMRITHA PRIVATE LIMITED	February 12, 1979
COMMISSIONER OF INCOME TAX Vs. B M EDWARD INDIA SEA FOODS	February 26, 1979
COMMISSIONER OF INCOME TAX Vs. GEEVA FILMS	February 28, 1979
COMMISSIONER OF INCOME TAX Vs. JACOBS PRIVATE LIMITED	March 1, 1979
COMMISSIONER OF INCOME TAX Vs. INTERNATIONAL SPICE CO	December 13, 1979
COMMISSIONER OF INCOME TAX Vs. VARKEY CHACKO	December 5, 1979
COMMISSIONER OF INCOME TAX Vs. P K NOORJEHAN	November 21, 1979
COMMISSIONER OF WEALTH TAX Vs. MAMMAN VARGHESE	November 14, 1979
COMMISSIONER TRICHUR MUNICIPALITY Vs. C NARAYANAN NAIR	November 19, 1979
COMMISSIONER TRICHUR MUNICIPALITY Vs. KRISHNAN MENON	March 27, 1979
COMMR OF INCOMETAX Vs. OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD	January 30, 1979
DAMODARAN Vs. STATE OF KERALA	March 9, 1979
DARASK LTD Vs. E S I CORPORATION	March 26, 1979
DEEN Vs. JACOB	July 11, 1979
DEPUTY COMMISSIONER OF SALES TAX Vs. CHELLAPPAN ACHARI	July 6, 1979
DEPUTY COMMISSIONER OF SALES TAX Vs. PHAIR LABORATORIES	February 21, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. MARIKAR MOTORS LTD	August 10, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. R VISWAMBHARAN	August 10, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. P T LAZAR	July 5, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. R RAMALINGAIR	February 2, 1979
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K CHERIYA MAMMOO AND BRORS	February 15, 1979
DEPUTY LABOUR COMMISSIONER Vs. EMMANUAL	February 8, 1979
DEVASSIA MATHEW Vs. MATHAI	December 11, 1979
DHANALAKSHMI BANK LTD Vs. PARAMESWARA MENON	August 9, 1979
DHANALAKSHMY RICE AND FLOWER MILLS Vs. STATE OF KERALA	March 21, 1979
DR. E. T. KURIAKOSE Vs. GOVERNMENT OF KERALA AND OTHERS	July 16, 1979
DR. P. V. FRANCIS AND OTHERS Vs. STATE OF KERALA AND ANOTHER	June 21, 1979
DY COMMR OF SALES TAX Vs. VISWAMBARAN	August 10, 1979
E KESHAVA BHAT Vs. K S SUBRAYA BHAT	August 29, 1979
E P JANU AMMA Vs. REVENUE DIVISIONAL OFFICER KOZHIKODE	December 11, 1979
E S I C Vs. AYURVEDIC INDUSTRIAL CO-OP PHARMACY	July 23, 1979
E S I CORPORATION Vs. RAMADAS REDDIAR	September 20, 1979
E S I CORPORATION Vs. MEKCOS LTD	September 20, 1979
E S I CORPORATION Vs. AYURVEDIC I C P	October 23, 1979
EAPEN Vs. UNION OF INDIA	February 28, 1979
ENOCH PHARMA Vs. STATE OF KERALA	January 2, 1979
EXCELL MOTORS Vs. COMMISSIONER OF INCOME TAX	July 5, 1979
FIBRE FOAM P LTD Vs. KANNAN NAIR	November 23, 1979
FOOD INSPECTOR Vs. MOHAN	June 5, 1979
FOOD INSPECTOR CORP OF CALICUT Vs. VELAYUDHAN	November 20, 1979
G MUTHUSWAMI Vs. STATE OF KERALA	September 17, 1979
G. O. JOSEPH Vs. STATE OF KERALA AND OTHERS	August 14, 1979
G. THOMAS Vs. STATE OF KERALA AND OTHERS	November 26, 1979
GENERAL SECRETARY DEVICULAM ESTATE EMPLOYEES UNION Vs. INDUSTRIAL TRIBUNAL	January 11, 1979
GEORGE Vs. STATE OF KERALA	November 22, 1979
GEORGE Vs. STATE OF KERALA	November 30, 1979
GEORGE Vs. THANKAN	December 11, 1979
GOPALA PILLAI Vs. STATE BANK OF TRAVANCORE	February 26, 1979
GOPALAKRISHNAN NAIR Vs. R SARASAMMA	June 5, 1979
GOPALAN Vs. MANAGING DIRECTOR	August 30, 1979
GOPALAN NAIR Vs. REGIONAL DY DIRECTOR OF PUBLIC INSTRUCTION CALICUT	November 29, 1979
GOVT OF KERALA Vs. CHANDRASEKHARA PANICKER	September 28, 1979
HARIDAS Vs. STATE OF KERALA	September 20, 1979
HARRISONS AND CROSFIELD (INDIA) LIMITED Vs. REGISTRAR OF COMPANIES	December 3, 1979
I GOURI Vs. C H IBRAHIM	August 20, 1979
IBRAHIM Vs. STATE OF KERALA	October 10, 1979
INCOME TAX OFFICER Vs. TRAVANCORE RAYONS LIMITED	August 4, 1979
INDIAN TIMBER AND PLYWOOD CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX	February 8, 1979
INDO MARINE AGENCIES Vs. SALES TAX OFFICER BOMBAY	September 26, 1979
INTELLIGENCE OFFICER, CENTRAL INTELLIGENCE SQUAD, AGRICULTURAL INCOME-TAX AND SALES TAX Vs. HOTEL AMBASSADOR	July 31, 1979
JACOB Vs. THE ENGINEER-IN-CHIEF	March 6, 1979
JAFKO ENGINEERS Vs. KERALA STATE S S I CORPORATION	February 2, 1979
JAI MARUTHI MOTOR SERVICE Vs. REGIONAL TRANSPORT OFFICER, KOZHIKODE	August 21, 1979
JAIRAM M Vs. COMMISSIONER OF INCOME TAX	February 6, 1979
JAYANTI SHIPPING CO LTD Vs. FOOD CORPORATION OF INDIA	September 27, 1979
JAYARANJ TRADING COMPANY Vs. LAKSHMINARAYANA IYER	August 2, 1979
JOHN KURUVILLA Vs. PARAMESWARAN PILLAI	October 11, 1979
JOSE T MOOKEN Vs. COMMISSIONER OF INCOME TAX	January 2, 1979
JOSEPH Vs. JOSEPH ANNAMMA	January 10, 1979
JOSEPH Vs. STATE OF KERALA	February 22, 1979
JOSEPH Vs. GEORGE	March 1, 1979
JOSEPH K J Vs. INCOME TAX OFFICER	April 4, 1979
JOSEPH THOMAS Vs. AGRICULTURAL INCOME TAX OFFICER	March 21, 1979
K C THOMAS Vs. SUPT OF POLICE	December 20, 1979
K. SARADAMMA, BRANCH POST MASTER (ED) Vs. THE DIRECTOR OF POSTAL SERVICES, KERALA CIRCLE (SOUTH ZONE), AND ANOTHER	February 28, 1979
K.C. VIJAYAN Vs. UNION OF INDIA AND OTHERS	March 20, 1979
K.P. JOHN Vs. STATE OF KERALA AND OTHERS	June 15, 1979
K.P. PARAMESWARAN PILLAI Vs. A.V. MATHEW	June 20, 1979
K.V.JOHN Vs. KERALA STATE ELECTRICITY BOARD	August 14, 1979
KAIMALA BHARGAVI AMMA Vs. KUNDUMADATHIL RAVINDRAN NAIR	March 9, 1979
KAMMARAN MANIYANI Vs. MAHALAKSHM1 RAJANI	July 9, 1979
KANNAN Vs. NARAYANI	October 30, 1979
KARTHIYANI Vs. STATE OF KERALA	January 19, 1979
KATHAYEE COTTON MILLS Vs. GOPALA PILLAI	July 11, 1979
KATHIRATH VELU Vs. STATE OF KERALA	August 27, 1979
KEERAN Vs. MOHANAN	November 14, 1979
KERALA STATE ELECTRICITY BOARD Vs. CHELLAPPAN	February 22, 1979
KERALA STATE ELECTRICITY BOARD Vs. PYLEE	February 20, 1979
KERALA STATE ELECTRICITY BOARD Vs. E.M. VARKEY	August 13, 1979
KERALA STATE ROAD TRANSPORT CORPORATION Vs. M. THOMAS	March 23, 1979
KESAVA BHAT Vs. SUBRAYA BHAT	August 29, 1979
KHADISSA Vs. MUHAMMED	November 7, 1979
KOCHUKUNJU NAIR Vs. VELAYUDHAN NAIR	September 19, 1979
KOLAPPAN ACHARI Vs. HANEEFA	July 13, 1979
KONATH KARUNAKARAN NAMBIAR Vs. LALITHA S N BHAT	July 4, 1979
KORADU E V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	July 27, 1979
KOSITY Vs. CHANCELLOR CALICUT UNIVERSITY	April 2, 1979
KOUSALYA DEVI Vs. PRAVEEN BANKERS	November 17, 1979
KRISHNA BHAT Vs. AGRICULTURAL INCOME TAX OFFICER	February 15, 1979
KRISHNA RAJ Vs. STATE OF KERALA	July 2, 1979
KRISHNAN Vs. TALUK LAND BOARD VAIKOM	February 2, 1979
KUNHAMIM Vs. AMMOTTY MARIAM	January 5, 1979
KUNHAYAMMA Vs. MUNSIFF LAND TRIBUNAL	June 18, 1979
KUNHIRAMAN Vs. BOSSY	August 2, 1979
KUNJAMMA ALEX Vs. PUBLIC SERVICE COMMISSION	December 3, 1979
KUNJANDI Vs. JALUK LAND BOARD CHITTUR	September 28, 1979
KURUVILLA Vs. TALUK LAND BOARD	September 12, 1979
L ROBERT DSOUZA Vs. EXECUTIVE ENGINEER SOUTHERN RAILWAY	January 9, 1979
LALITHAMMA Vs. M S CO OPERATIVE SOCIETY	August 10, 1979
LEKSHMI CHELLAMMA Vs. STATE OF KERALA	December 7, 1979
LITTLE FLOWER KURIES AND ENTERPRISES LTD Vs. VICTORY	August 30, 1979
LORD KRISHNA BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	December 14, 1979
M C SEKHARAN Vs. STATE OF KERALA	March 2, 1979
M I VARGHESE Vs. CHALISSERY PANCHAYAT	June 8, 1979
M K DEVASSY Vs. STATE OF KERALA	June 11, 1979
M N RAJAN Vs. STATE OF KERALA	March 30, 1979
M NARAYANAN NAMBIYAR Vs. STATE OF KERALA	March 21, 1979
M. BALAKRISHNAN Vs. I.G. OF POLICE	August 17, 1979
M.M. NAGALINGA NADAR Vs. UNION OF INDIA	November 16, 1979
M.V. VASUDEVAN NAIR Vs. STATE OF KERALA	June 11, 1979
MADHAVAN Vs. BHAVANI	October 10, 1979
MADHAVI Vs. NANU	September 20, 1979
MADRAS RUBBER FACTORY LTD Vs. STATE OF KERALA	May 30, 1979
MADRAS RUBBER FACTORY LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE AND ORS.	June 20, 1979
MADRAS RUBBER FACTORY LTD. Vs. STATE OF KERALA	April 4, 1979
MADRAS RUBBER FACTORY LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 20, 1979
MAHADEVA IYER Vs. BHAGAVATHY AMMAL	November 21, 1979
MAMMOO Vs. STATE OF KERALA	August 30, 1979
MAMOO Vs. A P P MALAPPURAM AND OTHBRS	October 29, 1979
MANAGER CHRISTIAN COLLEGE Vs. JENIFER	July 16, 1979
MANAGER P AND T Vs. MOTOR SERVICE	January 17, 1979
MANAGER ST. RAPHEAL TILE WORKS Vs. GENERAL SECRETARY OLLUR MEGHELA OTTU CO. THOZHILALI UNION AND ANOTHER	March 29, 1979
MANAGER, S.N. COLLEGE, QUILON Vs. V.K. CHANDRASEKHARAN	February 15, 1979
MANUAL D SILVA Vs. AUGUSTINE	August 9, 1979
MARIAM Vs. STATE	December 10, 1979
MARIAM Vs. CHOOLAN	March 16, 1979
MARIAMMA PUNNOSE Vs. TAHSILDAR KUNNATHUNAD	January 20, 1979
MARY KURIAN Vs. T T JOSEPH	September 14, 1979
MATHEVANKOCHU KUNJU Vs. MADHAVAN CHANDRASEKHARAN	January 5, 1979
MATHEW Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES	September 13, 1979
MCDOWELL AND CO. LTD Vs. ADDL. SECRETARY	February 28, 1979
MOHAMMED EBRAHIM KASSAM SAIT Vs. KERALA WAKF BOARD ERNAKULAM	July 16, 1979
MOHAMMED KUNJU Vs. CO OPERATIVE TRIBUNAL	August 20, 1979
MOHAN TRADERS Vs. A V M CATTLE AND POULTRY FEEDS MFG INDUSTRIES	October 10, 1979
MOHAN TRADERS AND FOUR ORS. Vs. A.V.M. CATTLE AND POULTRY FEEDS MANUFACTURING INDUSTRIES	October 26, 1979
MOIDEEN Vs. VASU	December 5, 1979
MUHAMMAD Vs. KATHEEYUMMA	July 9, 1979
MUHAMMED Vs. KESAVAN BHATTATHIRIPAD	April 5, 1979
MULK C V Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 26, 1979
N DEVAKI AMMA Vs. INCOME TAX OFFICER	July 27, 1979
N KOCHUNARAYANAN Vs. CHIRAKKARU MULTIPURPOSE CO-OPERATIVE SOCIETY LTD	February 21, 1979
N. RAGHUNATHAN Vs. STATE OF KERALA AND OTHERS	July 6, 1979
NARAYANAN Vs. FOOD INSPECTOR CALICUT CORPORATION	February 23, 1979
NARAYANAN Vs. SOUTHERN RAILWAY	September 24, 1979
NARAYANAN NAIR Vs. STATE OF KERALA	December 12, 1979
NARAYANAN NAIR Vs. PACHUMMA	March 16, 1979
NARAYANI AMMA Vs. PARUKUTTY AMMA	September 17, 1979
NOOR MOHAMMECD Vs. HILL PRODUCE TRADING CO.	July 13, 1979
OFFICIAL LIQUIDATOR Vs. E.N. VASUDEVAN	March 2, 1979
OFFICIAL LIQUIDATOR Vs. P.A GEORGE	September 27, 1979
OUSEPH MATHAI Vs. MATHEW	November 19, 1979
P K ABOOBACKER Vs. STATE OF KERALA	February 19, 1979
P K THRESIA Vs. GOVERNMENT OF THE STATE OF KERALA	February 1, 1979
P KRISHNA WARRIER Vs. COMMISSIONER OF INCOME TAX	November 23, 1979
P.E. SUBRAMONIAN NAMBOODIRI Vs. DIRECCTOR OF PUBLIC INSTRUCTION	March 23, 1979
P.J. MATHAI Vs. THE STATE OF KERALA	September 14, 1979
P.T. MARY Vs. THE DEPUTY DIRECTOR OF PUBLIC INSTRUCTION	September 28, 1979
PADMA MENON Vs. GENERAL INSURANCE CORPORATION OF INDIA	March 9, 1979
PADMANABHAN Vs. KANNAN	December 12, 1979
PADMANABHAN NAIR Vs. THANKAPPAN	November 27, 1979
PADMASREE ENTERPRISES Vs. REGIONAL PROVIDENT FUND COMMISSIONER	October 16, 1979
PAPPI KALYANI Vs. M. KALYANI AMMA	November 29, 1979
PATHUMMAMA UMMA Vs. SPECIAL TAHSILAR-CUM-LAND TRIBUNAL	October 4, 1979
PAUL Vs. THANKAMMA	December 12, 1979
PAVITHRAN Vs. STATE OF KERALA	August 23, 1979
PERIA KARMALAI TEA AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 25, 1979
PICHAN CHEERATH MAMOO Vs. A P P MALAPPURAM	October 29, 1979
PRABHAKARAN Vs. SUKUMARAN NAIR	January 11, 1979
PRAKASAN Vs. STATE OF KERALA	March 22, 1979
PREMIER RUBBER CO Vs. K S S I CORPORATION	December 7, 1979
PREMIER TYRES LID Vs. ASSISTANT COLLECTOR OF CUSTOMS	November 30, 1979
PULPADAN MUHAMMED Vs. VADAKKUMPAT MANGALASSERY MANAKKAL KESAVAN	April 5, 1979
R T O IDUKKI Vs. PHILIP	April 4, 1979
R. PRAKASAM Vs. SREE NARAYANA DHARMA PARIPALANA YOGAM	November 23, 1979
RADHA TEXTILES Vs. KORA EASO	November 6, 1979
RADHAKRISHNAN NAIR Vs. KERALA PUBLIC SERVICE COMMISSIONER	June 1, 1979
RADHAMONI Vs. SUGATHAN	September 10, 1979
RADHAS PRINTERS Vs. COMMISSIONER OF INCOME TAX	July 12, 1979
RAGHAVAN NAIR Vs. APPU KIDAVU	January 18, 1979
RAGHAVAN PILLAI Vs. DAMODARAN NAIR	January 30, 1979
RAJAGOPALA PRABHU Vs. GENERAL MANAGER K S R T C	June 15, 1979
RAJALAKSHMY Vs. ASST ENGINEER	November 6, 1979
RAJAN Vs. STATE OE KERALA	March 30, 1979
RAMACHANDRAN NAIR Vs. STATE OF KERALA	October 3, 1979
RAVINDRANATHA PILLAI Vs. KERALA CO OPERATIVE TRIBUNAL	April 4, 1979
REGIONAL MANAGER, FOOD CORPORATION OF INDIA Vs. U. SABIYA BEEVEES AND ORS.	August 7, 1979
REGIONAL PROVIDENT FUND COMMR Vs. BHARATH PLYWOOD AND TIMBER PRODUCTS P LTD	June 18, 1979
ROBERT D SOUZA Vs. RAILWAY BOARD AND OTHERS	March 6, 1979
RT. REV. DR. JEROME M. FERNANDEZ Vs. UNIVERSITY OF KERALA	July 3, 1979
S.R. PARAMJOTHY Vs. KUNJU	January 11, 1979
SANKARAN NAIR RAMAKRISHNAN NAIR Vs. MADHAVI AMMA EASWARI AMMA	January 23, 1979
SANKARAN SARNGADHARAN Vs. J. SARADA PILLAI	September 11, 1979
SANKARAN UNNI VASUDEVAN UNNI Vs. RASHEED	July 26, 1979
SANKARANARAYANAN Vs. RAMA GUPTHAN	June 28, 1979
SECRETARY COCHIN DOCK LABOUR BOARD CO-OP. STORES LTD Vs. P.V. ANTONY	June 4, 1979
SEETHALAKSHMI Vs. CHEMBAKAMMAL	June 21, 1979
SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY, OLAVAKKOT Vs. PRESIDING OFFICER, C.G.L. COURT, QUILON AND OTHERS	July 19, 1979
SISTER ANCHELA Vs. STATE OF KERALA	March 15, 1979
SOMAVALLY Vs. APPAVU NADAR	October 22, 1979
SORABJI AND COMPANY PVT. LTD. Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	September 18, 1979
SOSAMMA Vs. SREEDHARAN	March 30, 1979
SOUMINI Vs. SARADA	November 22, 1979
SOUNTHAMMA GEORGE Vs. KUNNIRICKAL CHITTY FUND RANNI	March 22, 1979
SOUTH INDIAN BANK LTD Vs. P T ANTONY	August 3, 1979
SREEDHARA PAI Vs. DAMODARA NAIKEN SRVA NAIKEN	July 18, 1979
STATE OF KERALA Vs. P.M. BEERAN	September 24, 1979
STATE OF KERALA Vs. CHOYUNNI	August 21, 1979
STATE OF KERALA Vs. KONGAD T DEVASWOM	October 9, 1979
STATE OF KERALA Vs. T V CHANDRAN	October 11, 1979
STATE OF KERALA Vs. GOPALAN	September 20, 1979
STATE OF KERALA Vs. AYILAMMAL SYAMALA THAMBURATTI	November 23, 1979
STATE OF KERALA Vs. UNIVERSAL MARINE AGENCIES	November 7, 1979
STATE OF KERALA Vs. KERALA FLOUR MILLS	November 13, 1979
STATE OF KERALA Vs. KUTTIKRISHAN	December 7, 1979
STATE OF KERALA Vs. RAJU	January 24, 1979
STATE OF KERALA Vs. P T SANKARAN NAIR	January 12, 1979
STATE OF KERALA Vs. JAYAN MEDICAL STORE	January 1, 1979
STATE OF KERALA Vs. AMALGAMATED MALABAR ESTATES P LTD	May 2, 1979
STATE OF KERALA Vs. GOVINDAN NAIR	July 16, 1979
STATE OF KERALA Vs. SIVADAS	July 9, 1979
STATE OF KERALA Vs. K. RATNAMMA AND ORS.	February 15, 1979
STATE OF KERALA AND ANOTHER Vs. M. S. RAVEENDRAN NAIR AND ANOTHER	November 6, 1979
SUKUMARAN Vs. STATE OF KERALA	June 26, 1979
SUKUMARAN Vs. EX OFFICER POOTHRIKKA PANCHAYAT	August 30, 1979
SULOCHANA BHAI THAMBURATTI Vs. GOURIKUTTY AMMA	January 15, 1979
SUNDARARAJA IYER Vs. STATE	August 8, 1979
T K KOSHY Vs. CHANCELLOR CALICUT UNIVERSITY	September 19, 1979
T N JAYADEESH DEVIDAS Vs. STATE OF KERALA	June 29, 1979
T N JAYADEESH DEVIDAS Vs. STATE OF KERALA	June 26, 1979
T. K. KRISHNAN Vs. STATE OF KERALA AND OTHERS	December 18, 1979
T. KAMALAKARAN AND OTHERS Vs. T. V. RAJAGOPALAN AND OTHERS	March 21, 1979
TAHSILDAR MEENACHIL Vs. THOMMEN JOSEPH	July 2, 1979
TATA OIL MILLS CO LTD Vs. WORKMEN OF THE KANNITTA ESTABLISHMENT	October 15, 1979
THAMPY CHERIAN Vs. STATE OF KERALA AND OTHERS	January 16, 1979
THANKAPPAN Vs. M T M V CO OPERATIVE SOCIETY	July 17, 1979
THANKAPPAN Vs. KAIMAL	May 28, 1979
THANKAPPAN Vs. CO OPERATIVE TRIBUNAL	April 4, 1979
THE DIVISIONAL PERSONNEL OFFICER, SOUTHERN RAILWAY AND OTHERS Vs. K. SUBRAMONIAM AND OTHERS	January 19, 1979
THE EMPLOYEES STATE INSURANCE CORPORATION Vs. BINOD CASHEW CORPORATION, QUILON	December 12, 1979
THE MANAGER, ST. JOSEPHS TRAINING COLLEGE FOR WOMEN AND ANR. Vs. THE UNIVERSITY APPELLATE TRIBUNAL AND ORS.	August 29, 1979
THE NEW KERALA CHITS & TRADES (P) LTD. Vs. OFFICIAL LIQUIDATOR	December 19, 1979
THILAKEN Vs. VIVEKACHANDRIKA SABHA	December 4, 1979
THIRUMALAI TOBACCO COMPANY Vs. K. MOIDEEN KOYA HAJEE	August 6, 1979
THOMAS Vs. MORAM MAR BASELIOUS OUGEN I CATHOLICS METROPOLITAN	January 2, 1979
THOTTUVARAMBATH VELAYUDHAN Vs. POTTAYIL ABOOBACKER HAJI	January 12, 1979
TOSHIBA ANAND LAMPS LTD. Vs. SUPERINTENDENT OF CENTRAL EXCISE	July 12, 1979
TRAVANCORE ELECRO-CHEMICAL INDUSTRIES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	November 8, 1979
UNION ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX	July 4, 1979
UNION OF INDIA Vs. ANCHERY LONAPPAN AND KAKOO	October 15, 1979
UNION OF INDIA Vs. F.V. ALBIN	December 10, 1979
V K NARAYANAN Vs. SENIOR DIVISIONAL ENGINEER SOUTHERN RAILWAY AND	July 30, 1979
V.M. MADHAVI AMMA Vs. C.K. MADHAVI AMMA	February 15, 1979
V.R. GOPALAKRISHNA PILLAI AND OTHERS Vs. STATE OF KERALA AND OTHERS	August 6, 1979
VARGHESE Vs. DEVASSY	January 31, 1979
VARGHESE Vs. MUTHUKULAM SERVICE CO OPERATIVE SOCIETY	December 13, 1979
VASUDEVA RAJA Vs. COCHIN PORT TRUST AND OTHERS	December 6, 1979
VASUDEVAN Vs. SECRETARY TO GOVERNMENT VIGILANCE B DEPARTMENT	April 2, 1979
VAYYERINTEKATH AVIRAMMENTEVIDE MAMMEN Vs. PANIKKAREKATH MARIYAMMA	January 17, 1979
VELLAPPAN Vs. PETER THOMAS	January 23, 1979
VELUTHAKUNJU Vs. SANKARAN	April 6, 1979
VIJAYAN Vs. ASST EXCISE CUMMR CANNANORE	December 21, 1979
VIJAYARAGHAVAN Vs. JOSEPH	August 6, 1979
WANDOOR JUPITER CHITS Vs. MAYIN	March 9, 1979
WANDOOR JUPITER CHITS P LTD Vs. K P MATHEW	June 15, 1979

Year 1979 of HIGH COURT OF KERALA

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