|
A YOUNUS KUNJU Vs. SUB-INSPECTOR OF POLICE
|
March 9, 1978 |
|
A.K. BALAKRISHNAN NAMBIAR AND ANOTHER Vs. STATE OF KERALA AND OTHERS
|
November 8, 1978 |
|
ABDU Vs. STATE OF KERALA
|
July 21, 1978 |
|
ABDUL KHADER AND CO Vs. COMMR OF TNCOME TAX
|
February 9, 1978 |
|
ABDULLA KOYA Vs. STATE
|
February 10, 1978 |
|
ABDURAHIMAN Vs. STATE
|
February 16, 1978 |
|
ABDURAHMAN KUNJU Vs. MISARIYA BEEVI
|
November 24, 1978 |
|
ABOOBACKER Vs. MOIDEENKUTTY
|
October 27, 1978 |
|
ABRAHAM Vs. SADANANDAN
|
November 29, 1978 |
|
ACHAMMA Vs. STATE OF KERALA
|
November 23, 1978 |
|
ACHARU Vs. RAPPAI
|
August 31, 1978 |
|
ACHUTHAN NAIR Vs. RAMAN
|
December 1, 1978 |
|
AHAMED Vs. USHA TRADING CORPORATION
|
January 23, 1978 |
|
AKKARISHETTY Vs. MANAGER S R A U P SCHOOL
|
February 23, 1978 |
|
ALEY JOSEPH Vs. UNIVERSITY OF KERALA
|
February 24, 1978 |
|
ALUMINIUM INDUSTRIES LTD Vs. STATE OF KERALA
|
March 6, 1978 |
|
AN ADVOCATE Vs. STATE
|
December 22, 1978 |
|
ANANDALAKSHMY Vs. DY TAHSILDAR
|
January 12, 1978 |
|
ANANTHARAMAN Vs. UNION OF INDIA UOI
|
August 30, 1978 |
|
ANANTHASUBRAMANIA IYER Vs. SARADA AMMA
|
March 21, 1978 |
|
ANTIQUARTS Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1978 |
|
ANTONY Vs. STATE OF KERALA
|
March 21, 1978 |
|
ANUJAN NAMBUDIRIPAD Vs. OFFICIAL LIQUIDATOR
|
August 7, 1978 |
|
APPU Vs. CHANDUKUTTY
|
August 31, 1978 |
|
APPUKUTTAN Vs. VASU
|
August 11, 1978 |
|
APPUNNY Vs. STAR TILE WORKS LTD
|
October 16, 1978 |
|
ARAKKAL ROHINI Vs. ARAKKAL KOOTTAPPANAKKAL A K SETHUMADHAVAN KOZHIKODE
|
January 31, 1978 |
|
ASHER Vs. RARU
|
November 13, 1978 |
|
ASSISTANT COLLECTOR OF CUSTOMS Vs. COROMANDEL FISHERIES
|
November 6, 1978 |
|
BABU Vs. MANAGER, S.N.V. HIGH SCHOOL
|
March 28, 1978 |
|
BABY PAUL Vs. HINDUSTAN PAPER CORPORATION LTD
|
March 28, 1978 |
|
BAKER R G A Vs. STATE OF KERALA
|
October 19, 1978 |
|
BALACHANDRAN Vs. RAMAN ALIAS APPUTTY
|
August 16, 1978 |
|
BALAKRISHNA REDDIAR Vs. MADHAVAN PILLAI
|
March 13, 1978 |
|
BALAKRISHNAN NAMBIYAR Vs. KANAKATHIDATHIL MADHAVAN
|
August 16, 1978 |
|
BALAKRISNA PILLAI Vs. STATE OF KERALA
|
August 7, 1978 |
|
BALAN Vs. STATE OF KERALA
|
January 23, 1978 |
|
BALAN MENON Vs. OMENA NAMBISHTATHIRIT
|
July 10, 1978 |
|
BAPPUTTY Vs. KAYYU
|
August 21, 1978 |
|
BEEYEMS CONSTRUCTION CO. Vs. GOVT. OF KERALA
|
February 1, 1978 |
|
BHASKARAN NAIR Vs. KERALA STATE ELECTRICITY BOARD
|
December 7, 1978 |
|
BHASKARAN PILLAI Vs. ENFORCEMENT DTRECTORATE
|
February 8, 1978 |
|
BHAVANI AMMA Vs. MADHAVAN
|
February 24, 1978 |
|
BUHARI KOYA Vs. KASIM KOYA HAJI
|
July 28, 1978 |
|
BURMAH SHELL OIL S. AND DISTRIBUTING CO. LTD. Vs. STATE OF KERALA
|
March 2, 1978 |
|
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. STATE OF KERALA
|
January 13, 1978 |
|
C K SIVARAMAN ACHARI Vs. D K AGARWALL
|
March 2, 1978 |
|
C N SAVANKUTTY Vs. STATE OF KERALA
|
April 6, 1978 |
|
C VIJAYAMMA Vs. PADMANABHAN VASUDEVAN
|
September 19, 1978 |
|
C.J. JOHN Vs. STATE OF KERALA AND OTHERS
|
November 29, 1978 |
|
C.N. APPU AND ANOTHER Vs. C. KUTTIKRISHNAN NAIR AND OTHERS
|
January 6, 1978 |
|
CELINE SOURUNNY Vs. MARY PAUL ABRAO
|
August 24, 1978 |
|
CHAMUNNY Vs. STATE OF KERALA
|
November 24, 1978 |
|
CHANDY Vs. ULAHANNAN
|
March 13, 1978 |
|
CHEKKUTTY Vs. FOOD INSPECTOR
|
November 23, 1978 |
|
CHEMPAZHANTHI SERVICE CO OP SOCIETY LTD Vs. CO OPERATIVE TRIBUNAL
|
July 26, 1978 |
|
CHESAMANGALAM FINANCING INSTITUTION Vs. NEELAKANDAN NAMBEESAN
|
July 12, 1978 |
|
CHIDAMBARAM Vs. ARUNACHALAM
|
June 2, 1978 |
|
CHIRUTHAYI AMMA Vs. CHIRUTHAYI AMMA
|
February 10, 1978 |
|
CHOYYAN NARAYANI Vs. IBRAHIM KUNHI
|
January 18, 1978 |
|
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. RAMANATHAN
|
March 10, 1978 |
|
COMMERCE Vs. STATE OF KERALA
|
December 8, 1978 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALABAR INDUSTRIES COMPANY LIMITED
|
December 14, 1978 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KARTIKOLAM AND ALATHUR ESTATES LIMITED
|
December 19, 1978 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
|
July 11, 1978 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PARAMESWARAN M K
|
October 25, 1978 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. MALAYALAM PLANTATIONS LTD.
|
March 11, 1978 |
|
COMMISSIONER OF GIFT TAX Vs. MOHAMMAD ESSA MOOSA SAIT
|
September 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
|
September 8, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. THOMAS K T
|
November 13, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. STANDARD FURNITURE COMPANY LIMITED IN LIQUIDATION
|
August 1, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. ROWTHER BROTHERS
|
August 16, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
|
August 10, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. YOOSUF C P A
|
February 23, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
|
June 6, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. HOBBS Y N S
|
June 19, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. T M CHACKO AND PARTNERS
|
April 3, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. KAR VALVES LIMITED
|
December 12, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. PRADEEPKUMAR M SHAH
|
December 5, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. BEST AUTOMOBILES
|
November 20, 1978 |
|
COMMISSIONER OF INCOMETAX Vs. KAJR VALVES LTD
|
December 12, 1978 |
|
COMMISSIONER OF WEALTH TAX Vs. SETHU PARVATHI BAYI H H
|
February 21, 1978 |
|
CONSOLIDATED COFFEE LIMITED Vs. UTHAMAN
|
November 6, 1978 |
|
CONTROLLER OF ESTATE DUTY Vs. VENKITRAMAN P E
|
February 24, 1978 |
|
DAMAYANTHI Vs. YYAN
|
December 20, 1978 |
|
DAMODARAN Vs. LAKSHMIKUTTY AMMA
|
December 21, 1978 |
|
DAYALAN RAJES Vs. STATE OF KERALA
|
August 9, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. MOTOR INDUSTRIES CO. LTD.
|
February 25, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. PIO FOOD PACKERS
|
January 24, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX ERNAKULAM Vs. K P M KUNHAMMED
|
June 9, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MCDOWELL AND CO LIMITED
|
April 7, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. ANAND WIRE AND ALLIED INDUSTRIES
|
May 24, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. O SADASIVAN
|
March 21, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. G S PAI AND COMPANY
|
February 13, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V S CHAMUNNI
|
February 15, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CASTLE ROCK FISHERIES
|
October 9, 1978 |
|
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. BHARAT REFINERIES LIMITED
|
July 5, 1978 |
|
DEVAKI Vs. ALAVI
|
December 21, 1978 |
|
DIRECTOR OF PUBLIC INSTRUCTION, TRIVANDRUM Vs. P. GOPINATHAN NAIR
|
May 25, 1978 |
|
DY COMMISSIONER OF SALES TAX Vs. KELUKUTTY
|
February 14, 1978 |
|
DY COMMISSIONER OF SALES TAX ERNAKULAM Vs. RAJA OIL MILLS
|
August 28, 1978 |
|
DY REGISTRAR OF CO OPERATIVE SOCIETIES CANNANORE Vs. KUNHIKANNAN
|
December 4, 1978 |
|
E BALANANDAN Vs. STATE OF KERALA
|
July 12, 1978 |
|
E P EAPEN Vs. STATE OF KERALA
|
June 14, 1978 |
|
E S I CORPORATION Vs. LAKSHMI
|
August 16, 1978 |
|
ELECHIAMMA Vs. KORULLA
|
December 19, 1978 |
|
EMERALD VALLEY ESTATES LTD Vs. ESTATES AND STAFFS UNION OF S I
|
August 8, 1978 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SANKARANARAYANA TRANSPORTS
|
August 9, 1978 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. COCHIN COMPANY LTD
|
January 17, 1978 |
|
EVANS FOOD CORPORATION Vs. STATE
|
February 25, 1978 |
|
EXECUTIVE ENGINEER Vs. JANAKI
|
October 3, 1978 |
|
FATHIMA BEEVI Vs. STATE OF KERALA
|
November 13, 1978 |
|
FIBRE FOAM PRIVATE LIMITED Vs. K KANNAN NAIR
|
September 20, 1978 |
|
FOOD CORPORATION OP INDIA Vs. PUTHUPARIYARAM PANGHAYAT
|
January 12, 1978 |
|
FOOD INSPECTOR Vs. GOVINDAN
|
June 20, 1978 |
|
FOOD INSPECTOR Vs. ABDUL KHADER
|
June 16, 1978 |
|
FOOD INSPECTOR Vs. AMBUHUNJI
|
May 30, 1978 |
|
FOOD INSPECTOR Vs. CHAMU
|
August 17, 1978 |
|
FR MATHEW MUNTHIRI CHINTHYIL VICAR ST MARYS CHURCH Vs. STATE OF KERALA
|
August 14, 1978 |
|
FR. AUGUSTINE KANDATHIL Vs. REGISTRAR OF COMPANIES
|
June 26, 1978 |
|
FR.PETER URALIL Vs. DIRECTOR OF COLLEGIATE EDUCATION
|
April 3, 1978 |
|
G MADHAVAN NAIR Vs. S RADHAMONY
|
November 8, 1978 |
|
G RAVINDRAN NAIR Vs. CHAIRMAN COCHIN PORT TRUST
|
July 25, 1978 |
|
G S RAJAKUMAR Vs. SUBRAMONIAM POTI
|
June 15, 1978 |
|
GANGADHARAN PILLAI Vs. CHIDAMBARA IYER
|
July 21, 1978 |
|
GENERAL MANAGER Vs. SASIDHARAN
|
December 5, 1978 |
|
GEORGE Vs. VAREED
|
August 3, 1978 |
|
GEORGE Vs. ABRAHAM
|
October 20, 1978 |
|
GEORGE Vs. COCHIN VALIYA THAMPURAN
|
December 6, 1978 |
|
GEORGE JOSEPH Vs. PRINCIPAL MEDICAL COLLEGE TRIVANDRUM
|
December 20, 1978 |
|
GEORGE MATHEW Vs. EMPLOYEES INSURANANCE CORPORATION
|
August 14, 1978 |
|
GEORGE P MATHEW Vs. STATE OF KERALA
|
December 21, 1978 |
|
GEORGE PAUL Vs. ADMINISTRATIVE OFFICER
|
October 27, 1978 |
|
GOPALA PILLAI Vs. PADMINI AMMA
|
April 13, 1978 |
|
GOPALAN Vs. STATE OF KERALA
|
November 3, 1978 |
|
GOPALAN NAIR Vs. KESAVANKUTTY PANICKER
|
October 17, 1978 |
|
GOVERNMENT OF KERALA AND OTHERS Vs. A.M. HANEEFA AND OTHERS
|
January 2, 1978 |
|
GOVINDAN GOPALAN Vs. RAMAN GOPALAN
|
March 10, 1978 |
|
GOVINDANKUTTY MENON Vs. STATE
|
April 5, 1978 |
|
GUPTA Vs. JAGANNADHDAS
|
October 16, 1978 |
|
GWALIOR RAYONS SILK MFG WVG CO LTD Vs. GOVERNMENT OF KERALA
|
June 26, 1978 |
|
GWALIOR RAYONS SILK MFG WVG CO LTD Vs. GOVERNMENT OF KERALA
|
June 27, 1978 |
|
H H SRI RAMA VARMA Vs. COMMR OF INCOMETAX
|
November 2, 1978 |
|
HAMSA Vs. ASSISTANT PUBLIC PROSECUTOR
|
July 27, 1978 |
|
HARIDAS Vs. ASST COMMR OF SALESTAX
|
November 8, 1978 |
|
IMPERIAL CHIT FUNDS LIMITED Vs. INCOME TAX DEPARTMENT
|
August 10, 1978 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR SWARAJ MOTORS PRIVATE LIMITED
|
November 22, 1978 |
|
INCOME TAX OFFICER B WARD COMPANIES CIRCLE ERNAKULAM Vs. OFFICIAL LIQUIDATOR CATHOLIC BANK OF INDIA LIMITED IN LIQUIDATION
|
September 27, 1978 |
|
INDIA SEA FOODS Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
|
May 25, 1978 |
|
ISMAIL Vs. STATE OF KERALA
|
June 13, 1978 |
|
JACOB KURIEN & OTHERS Vs. KERALA STATE HOUSING BOARD & OTHERS
|
October 19, 1978 |
|
JANAKI AMMA Vs. STATE OF KERALA
|
April 7, 1978 |
|
JANAKI AMMA Vs. KRISHNAN
|
January 24, 1978 |
|
JANAKY Vs. ADDL LAND TRIBUNAL KUTHUPARAMBA
|
October 27, 1978 |
|
JANARDHANAN Vs. STATE OF KERALA
|
June 12, 1978 |
|
JANARDHANAN Vs. STATE OF KERALA
|
June 13, 1978 |
|
JAY ENGINEERING WORKS LTD Vs. STATE OF KERALA
|
November 21, 1978 |
|
JOHN FERNANDEZ Vs. EXECUTIVE ENGINEER
|
September 20, 1978 |
|
JOHN GURUPRAKASAM Vs. YOVEL NESAN
|
April 7, 1978 |
|
JOHN MAW BROS Vs. STATE OF KERALA
|
May 23, 1978 |
|
JOSE Vs. MARY JOSE
|
September 27, 1978 |
|
JOSE Vs. ALICE FRANCIS
|
December 22, 1978 |
|
JOSEKUTTY LUKOSE Vs. STATE OF KERALA
|
June 22, 1978 |
|
JOSELIN Vs. OFFICIAL LIQUIDATOR
|
August 9, 1978 |
|
JOSEPH K MATHAI Vs. LUCKOSE KURIAN
|
September 22, 1978 |
|
JOSEPH PHILIP Vs. VARKEY MATHAI
|
February 21, 1978 |
|
JOSEPH THOMAS Vs. TALUK LAND BOARD
|
September 1, 1978 |
|
JUNIOR BILL COLLECTOR VADAKKARAPATHY PANCHAYAT Vs. KUMARA MENON
|
February 24, 1978 |
|
K BALACHANDRAN Vs. DY REGISTRAR CO-OPERATIVE SOCIETIES
|
January 13, 1978 |
|
K K ISMAIL Vs. STATE OF KERALA
|
July 6, 1978 |
|
K P GOVINDAN Vs. STATE OF KERALA
|
March 30, 1978 |
|
K R B KAIMAL Vs. DIRECTOR OF POSTAL SERVICES
|
October 6, 1978 |
|
K RAMACHANDRAN NAIR Vs. STATE OF KERALA
|
April 28, 1978 |
|
K SANKARANARAYANA PILLAI Vs. MYSORE FERTILISER COMPANY
|
December 22, 1978 |
|
K T THOMAS Vs. UNION OF INDIA UOI
|
June 16, 1978 |
|
K. VELAYUDHAN Vs. CHIEF CONSERVATOR OF FORESTS AND OTHERS
|
February 1, 1978 |
|
K.C. VARKEY Vs. THE DIRECTOR OF INDUSTRIES AND COMMERCE, TRIVANDRUM
|
January 5, 1978 |
|
K.P.S.C. Vs. SAROJA NAMBIYAR
|
June 9, 1978 |
|
KADEERSHA Vs. VENKITASWAMY
|
January 20, 1978 |
|
KADIJA Vs. ATHRUMAN
|
November 27, 1978 |
|
KALLYANI AMMA Vs. SANKARAN NAIR
|
January 9, 1978 |
|
KAMALAKSHI VASANTHA KUMARI Vs. SANKARAN SADASIVAN TRIVANDRUM
|
November 17, 1978 |
|
KANNAN Vs. LAND TRIBUNAL
|
July 5, 1978 |
|
KANYAKKON V C K K CO OPERATIVE SOCIETY Vs. SUB REGISTRAR
|
June 5, 1978 |
|
KARTHIAYANI SREEMATHI Vs. DT COLLECTOR
|
November 16, 1978 |
|
KARUNAKARAN G Vs. STATE OF KERALA
|
March 3, 1978 |
|
KAVITHA MOVIE HOUSE Vs. P M MARY
|
July 14, 1978 |
|
KAVITHA MOVIE HOUSE Vs. M A ABDUL KHADER
|
August 21, 1978 |
|
KERALA CASHEW STAFF AND WORKERS UNION Vs. INDUSTRIAL TRIBUNAL
|
November 8, 1978 |
|
KERALA FLOUR MILLS Vs. STATE OF KERALA
|
November 7, 1978 |
|
KERALA OIL MILLS Vs. COMMISSIONER OF INCOME TAX
|
February 10, 1978 |
|
KERALA PREMO PIPE FACTORY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 1, 1978 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. P PARAMESWARAN NAIR
|
August 30, 1978 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. JOHNSON
|
November 6, 1978 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. J JOHN
|
October 17, 1978 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. S. GOPINATHAN AND OTHERS
|
March 31, 1978 |
|
KERALA STATE ELECTRICITY BOARD Vs. STATE OF KERALA
|
January 17, 1978 |
|
KESAVA KAMATH Vs. GOPALAKRISHNA BHATT
|
August 31, 1978 |
|
KESAVAN NAIR Vs. STATE OF KERALA
|
March 22, 1978 |
|
KESAVAN SIVAN PILLAI Vs. SREEDHARAN RAJAMOHAN
|
January 27, 1978 |
|
KOCHU Vs. STATE
|
June 5, 1978 |
|
KOCHUKUNJU PILLAI Vs. REVENUE DIVISIONAL OFFICER
|
February 22, 1978 |
|
KOIPALLY BROTHERS Vs. INCOME TAX OFFICER
|
November 15, 1978 |
|
KORAGAN Vs. KORAN
|
October 17, 1978 |
|
KOYAMON Vs. MOIDEENKUTTY AND ORS.
|
October 27, 1978 |
|
KRISHANLAL OBEROI Vs. CORPN OF COCHIN
|
October 6, 1978 |
|
KRISHNA PILLAI RAGHAVAN PILLAI Vs. VELAYUDHAN PILLAI RAGHAVAN PILLAI
|
August 8, 1978 |
|
KRISHNAN Vs. FOOD INSPECTOR
|
November 6, 1978 |
|
KRISHNAN NAIR Vs. SUB REGISTRAR CHEMENCHERY
|
August 21, 1978 |
|
KRISHNAN NAIR Vs. STATE OF KERALA
|
July 28, 1978 |
|
KUNCHALI RUDRANI Vs. BABY
|
October 4, 1978 |
|
KUNHAMINA UMMA Vs. KRISHNAN
|
March 22, 1978 |
|
KUNHIMAMA Vs. VASU
|
December 18, 1978 |
|
KUNHIRAMAN Vs. PADMAKSHI
|
July 19, 1978 |
|
KUNHIRAMAN NAMBIYAR Vs. GOPALAN NAIR
|
January 24, 1978 |
|
KUTTY AND CO Vs. STATE OF KERALA
|
March 23, 1978 |
|
LAKSHMANAN Vs. ARIYAYI
|
November 29, 1978 |
|
LONAPPAN PALU Vs. JANAKI AMMA
|
February 28, 1978 |
|
M A UNNERIKUTTY Vs. STATE OF KERALA
|
March 22, 1978 |
|
M M LAWRANCE Vs. STATE OF KERALA
|
December 22, 1978 |
|
M MADHAVAN PILLAI Vs. K A BALAN
|
December 7, 1978 |
|
M VELAYUDHAN Vs. REGISTRAR OF COMPANIES
|
June 7, 1978 |
|
M. GOVINDANKUTTY AND ANOTHER Vs. A.K. NARAYANAN NAIR AND OTHERS
|
November 29, 1978 |
|
M. M. JOSEPH Vs. THE UNION OF INDIA AND OTHERS
|
November 6, 1978 |
|
M. VITTAL BHAT Vs. SRIMAD ANANTHESWAR TEMPLE, MANJESHWAR & OTHERS
|
January 18, 1978 |
|
MADHAVAN Vs. STATE OF KERALA
|
March 8, 1978 |
|
MADHAVAN PILLAI Vs. BALANAND
|
March 28, 1978 |
|
MADHOJI Vs. ABDUL KUNHI
|
November 14, 1978 |
|
MADRAS RUBBER FACTORY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
August 25, 1978 |
|
MALABAR MOTOR TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. THEIR EMPLOYEES
|
October 3, 1978 |
|
MALABAR PUBLIC CONVEYANCE Vs. STATE ARBITRATION BOARD
|
February 10, 1978 |
|
MALAYALAM PLANTATIONS LIMITED Vs. ADDITIONAL SALES TAX OFFICER I II CIRCLE MATTANCHERRY COCHIN
|
July 24, 1978 |
|
MAMMAD KOYA Vs. ISMAYIL
|
July 13, 1978 |
|
MAMMAD KUNHI Vs. RUKHIYA
|
May 25, 1978 |
|
MAMMED KOYA Vs. EXECUTIVE OFFICER
|
October 25, 1978 |
|
MAMMOO Vs. KRISHNAN
|
February 21, 1978 |
|
MAMMU Vs. ALI
|
July 27, 1978 |
|
MANAGEMENT OF PREMIER TYRES LIMITED Vs. T K BHASKARAN NAIR
|
October 13, 1978 |
|
MANIYANI Vs. STATE OF KERALA
|
September 29, 1978 |
|
MANUNKUTTY Vs. VENKITESWARAN
|
June 21, 1978 |
|
MARIYUMMA Vs. MOHAMMED IBRAHIM
|
June 28, 1978 |
|
MARIYUMMA Vs. ANDUNHI
|
December 1, 1978 |
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MATHEW Vs. STATE OF KERALA
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June 12, 1978 |
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MOHAMMAD ABDUL KHADER P A AND CO Vs. COMMISSIONER OF INCOME TAX
|
February 9, 1978 |
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MOHAMMAD ABDUL SATHAR SAIT Vs. CENTRAL BOARD OF DIRECT TAXES
|
November 29, 1978 |
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MOHAMMAD KHAN Vs. STATE BANK OF TRAVANCORE
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January 1, 1978 |
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MOHAMMED Vs. SUPDT OF POST OFFICE CALICUT
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October 6, 1978 |
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MOHAMMED HANEEFA Vs. UNION OF INDIA UOI
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January 5, 1978 |
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MOHANAN Vs. VAKIL CHAND JOHR
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September 7, 1978 |
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MUHAMMADKUTTY Vs. FOREST TRIBUNAL
|
August 3, 1978 |
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MUHAMMEDKUTTY Vs. AHAMEDKUTTY
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June 9, 1978 |
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NADUBHAGOM N S KARAYOGAM Vs. GOPALAN NAIR
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December 29, 1978 |
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NALINAM Vs. STATE OF KERALA
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May 24, 1978 |
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NARAYANA PANICKER Vs. SUB DIVISIONAL MAGISTRATE
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October 31, 1978 |
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NARAYANA PILLAI KRISHNA PILLAI Vs. PONNUSWAMI CHETTIAR SUBBALEKSHMI AMMAL
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May 22, 1978 |
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NARAYANAN Vs. ELUNNY
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January 23, 1978 |
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NARAYANAN NABOODIRI Vs. COCHIN DEVASWOM BOARD
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August 10, 1978 |
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NARAYANAN POTTI Vs. RAMAKRISHNAN
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August 4, 1978 |
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NINAN Vs. EXECUTIVE OFFICER
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August 16, 1978 |
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ORIENTAL FIRE AND GENERAL INSURANCE CO LIMITED Vs. GOPALAKRISHNA PILLAI
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August 21, 1978 |
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OUSEPH Vs. LONA
|
July 10, 1978 |
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P GANGADHARAN PILLAI Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
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October 6, 1978 |
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P M NIANAN Vs. EXECUTIVE OFFICER ANIKAD
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August 16, 1978 |
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P MADHAVAN THAMPI Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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July 19, 1978 |
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P S SULAIMAN Vs. EACHARA WARRIER
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April 5, 1978 |
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P SUNDARI BAI Vs. STATE OF KERALA
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June 12, 1978 |
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P. RADHA Vs. THE MANAGER, SANSKRIT HIGH SCHOOL VATTOLI AND OTHERS
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June 23, 1978 |
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PALGHAT TALUK RICE PRODUCING AND MARKETING SYNDICATE P LTD Vs. STATE OF KERALA
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February 23, 1978 |
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PALLIKKANDI ROHINI Vs. PADMINI
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March 28, 1978 |
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PARAMBATH MAMOO AND ANR. Vs. KRISHNAN CHETTIAR AND ANR.
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February 21, 1978 |
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PARUKUTTY AMMA Vs. KOCHUNNY
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July 31, 1978 |
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PARUKUTTY AMMA Vs. BEEVI UMMA
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September 27, 1978 |
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PATHUMA KUNJU Vs. ASSYA
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July 6, 1978 |
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PAUL Vs. FOREIGN EXCHANGE REGULATION APPELLATE BOARD
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October 18, 1978 |
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PAULOSE Vs. STATE
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March 5, 1978 |
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PAVITHRAN Vs. POULOSE
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February 28, 1978 |
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PEIRCE LESLIE INDIA LTD Vs. KUNHEERIUM
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June 23, 1978 |
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PERSONNEL OFFICER, SOUTHERN RAILWAY Vs. LABOUR COURT, QUILON
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August 30, 1978 |
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PHOENIX PLYWOOD Vs. INDUSTRIAL TRIBUNAL
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September 7, 1978 |
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PONNAMMA PILLAI Vs. BHASKARAN NAIR
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February 23, 1978 |
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PONNUSWAMY Vs. NAMBEESAN
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June 21, 1978 |
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PREMIER TYRES LTD. Vs. THE PREMIER TYRES WORKERS UNION
|
January 20, 1978 |
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PRINCIPAL GOVERNMENT ENGINEERING COLLEGE TRICHUR Vs. JOHN K KURIEN
|
October 24, 1978 |
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PROCEEDINGS OF THB FIRST ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. STATE
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July 25, 1978 |
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PULLACHI CHANDU Vs. STATE OF KERALA
|
June 19, 1978 |
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R C THAMPAN Vs. PRINCIPAL MEDICAL COLLEGE CALICUT
|
September 6, 1978 |
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R MADHAVANKUTTY NAIR Vs. POSTMASTER HEAD POST OFFICE QUILON
|
April 7, 1978 |
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R P NAIR Vs. KERALA STATE ELECTRICITY BOARD
|
November 14, 1978 |
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RADHAKRISHNAN NAIR Vs. STATE
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August 10, 1978 |
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RAGHAVAN Vs. AYYAPPAN PILLAI
|
September 19, 1978 |
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RAJAGIRI RUBBER CO LTD Vs. STATE OF KERALA
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March 27, 1978 |
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RAJAGOPAL M Vs. SECRETARY STATE TRANSPORT AUTHORITY TRIVANDRUM
|
March 2, 1978 |
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RAJAMONY Vs. MOHAMED
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January 30, 1978 |
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RAJAMONY Vs. MOHAMMED ROWTHER
|
January 1, 1978 |
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RAJENDRAN NAIR Vs. PRINCIPAL UNIVERSITY COLLEGE
|
January 17, 1978 |
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RAJENDRAN NAIR Vs. STATE OF KERALA
|
July 6, 1978 |
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RAMA IYER Vs. LAKSHMI AMMAL
|
December 5, 1978 |
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RAMA VARMA BHARATHAN THAMPURAN Vs. STATE OF KERALA
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December 15, 1978 |
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RAMAKRISHNAN Vs. V S KUTTAN PILLAI
|
March 16, 1978 |
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RAMANKUTTY Vs. MARY PONNAMMAL PEREIRA
|
October 9, 1978 |
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RAMANKUTTY PANICKER Vs. MUHAMMAD
|
June 9, 1978 |
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RAMASUBRAMONIAM Vs. RANGANATHAN
|
September 7, 1978 |
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RANGE OFFICER CHUNGATHARA RANGE Vs. ALI
|
June 13, 1978 |
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RAVINDRA RAJU Vs. STATE
|
February 15, 1978 |
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RAVINDRAN NAIR Vs. SAKUNTHALA AMMA
|
January 30, 1978 |
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ROSY JOSEPH Vs. UNION BANK OF INDIA ERNAKULAM BRANCH
|
February 16, 1978 |
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RUBY RUBBER WORKS LIMITED Vs. ASSTT. COLLECTOR OF CENTRAL EXCISE, I.D.O.
|
November 22, 1978 |
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S. JEEVADAS AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
|
July 14, 1978 |
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S.N.D.P. YOGAM Vs. DEPUTY LABOUR COMMISSIONER
|
July 4, 1978 |
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SALES TAX OFFICER PERUMBAVOOR Vs. V V PATHROSE
|
October 16, 1978 |
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SANKARA MENON Vs. GOURIKUTTY AMMA
|
May 22, 1978 |
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SANKARAN Vs. STATE
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September 28, 1978 |
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SANKARAN EZUTHACHAN Vs. VELAYUDHAN EZUTHACHAN
|
January 30, 1978 |
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SANKARAN K Vs. COMMISSIONER OF INCOME TAX
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March 20, 1978 |
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SANKARAN K Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1978 |
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SANKU Vs. FOOD INSPECTOR
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November 22, 1978 |
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SARA UMMA Vs. ADAM
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November 7, 1978 |
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SARADA Vs. N. PENNAMMA
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June 26, 1978 |
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SARAF TRADING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
October 19, 1978 |
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SASIDHARAN Vs. PETER AND KARUNAKARAN
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July 26, 1978 |
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SATHEESAN Vs. MONY
|
May 29, 1978 |
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SATHYABHAMA AMMA Vs. TALUK LAND BOARD PALOHAT
|
March 22, 1978 |
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SEBASTIAN Vs. THOMAS
|
July 21, 1978 |
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SECRETARY S N TRUSTS Vs. LABOUR COURT
|
November 24, 1978 |
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SENIOR DIVISIONAL PERSONNEL OFFICER SOUTHERN Vs. PRESIDING OFFICER CENTRAL GOVERNMENT LABOUR COURT
|
October 4, 1978 |
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SHAHUL HAMEED Vs. STATE OF KERALA
|
July 11, 1978 |
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SIVARAJAN Vs. NARAYANAN
|
August 25, 1978 |
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SIVARAMAN ACHARI Vs. AGARWALL
|
February 2, 1978 |
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SOMASEKHARA MENON Vs. STATE OF KERALA
|
February 10, 1978 |
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SOUTHERN RAILWAY Vs. SAMIKUTTY
|
May 26, 1978 |
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SREEDHARAN Vs. STATE OF KERALA
|
July 13, 1978 |
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STATE Vs. GOPINATHA PILLAI
|
May 31, 1978 |
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STATE BANK OF TRAVANCORE Vs. GENERAL SECRETARY ASSOCIATION OF THE STATE BANK OF
|
January 16, 1978 |
|
STATE BANK OF TRAVANCORE Vs. MUNICIPAL COUNCIL
|
July 5, 1978 |
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STATE INSURANCE DEPARTMENT STATE INSURANCE OFFICER Vs. SOSAMMA MANI
|
July 12, 1978 |
|
STATE OF KERALA Vs. PURUSHOTHAMAN
|
October 6, 1978 |
|
STATE OF KERALA Vs. THIRUVIAM PILLAI
|
January 6, 1978 |
|
STATE OF KERALA Vs. HARIDAS
|
February 10, 1978 |
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STATE OF KERALA Vs. GEEVARGHESE KATHANAR
|
February 22, 1978 |
|
STATE OF KERALA Vs. RAFIA RAHIM
|
February 24, 1978 |
|
STATE OF KERALA Vs. VIJAYAN
|
March 9, 1978 |
|
STATE OF KERALA Vs. JOHN
|
June 7, 1978 |
|
STATE OF KERALA Vs. A P ABDUL KHADER
|
June 16, 1978 |
|
STATE OF KERALA Vs. AKHILA KERALA VALA SAMUDAYA SAMITHI
|
December 5, 1978 |
|
STATE OF KERALA Vs. BHASKARA PILLAI
|
October 24, 1978 |
|
STATE OF KERALA Vs. V.M. KOYA
|
October 27, 1978 |
|
STATE OF KERALA Vs. BALAN
|
August 25, 1978 |
|
STATE OF KERALA Vs. OFFICIAL LIQUIDATOR, SITHARAM SPG. AND WVG. MILLS LTD.
|
March 6, 1978 |
|
STATE TRANSPORT AUTHORITY KERALA Vs. NALLAPPA TRANSPORTS POLLACHI
|
January 20, 1978 |
|
SUBHADRA Vs. GOPALAKRISHNA NAIDU
|
February 25, 1978 |
|
SUBRAMONIAM Vs. STATE
|
June 12, 1978 |
|
SUDARSAN TRADING COMPANY Vs. V. SANKAR
|
July 11, 1978 |
|
SUMITHRA Vs. KAMALA BAIR
|
December 6, 1978 |
|
SUNDARAM FINANCE LIMITED Vs. REGIONAL TRANSPORT OFFICER
|
March 9, 1978 |
|
SURENDRAN Vs. STATE OF KERALA
|
September 28, 1978 |
|
SURENDRAN Vs. INDUSTRIAL TRIBUNAL
|
August 23, 1978 |
|
SUSAN THOMAS Vs. GOVT OF KERALA
|
April 6, 1978 |
|
T S GOVINDARAJULU NAIDU Vs. STATE OF KERALA
|
August 16, 1978 |
|
T SUBRAMANYA BHATTA Vs. A KRISHNA BHATTA
|
February 8, 1978 |
|
T VELAYUDHAN NAIR Vs. P W I S RLY
|
March 28, 1978 |
|
T.T. CHERU Vs. THE GOVT. OF KERALA AND OTHERS
|
September 25, 1978 |
|
TANOOR PANCHAYAT Vs. KUNHIAMUTTY
|
June 28, 1978 |
|
TAX RECOVERY OFFICER Vs. RADHAKRISHNA ERADI V
|
December 18, 1978 |
|
THARPPARAMBIL ASSAN Vs. MAMBASAMBATH VELAYUDHAN AND ORS.
|
January 5, 1978 |
|
THE COMMISSIONER OF EXCISE Vs. PADMANABHAN NAIR
|
December 7, 1978 |
|
THE DIRECTOR GENERAL, ALL INDIA RADIO Vs. P.N. AHMED KOYA
|
March 28, 1978 |
|
THE DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY, MADURAI AND OTHERS Vs. SASIDHARAN AND OTHERS
|
January 5, 1978 |
|
THIRUMULLAPULLI DEVASWOM Vs. COMMISSIONER FOR WORKMENS COMPENSATION
|
November 9, 1978 |
|
THOMAS Vs. THE MUTHOLI CORPORATIVE SOCIETY LTD.
|
March 2, 1978 |
|
THOMMEN ITTICHERIYANTHU Vs. STATE OF KERALA
|
May 24, 1978 |
|
TIRUR MEDICAL STORES Vs. STATE OF KERALA
|
April 3, 1978 |
|
TRAVANCORE COCHIN CHEMICALS LTD. Vs. MULRAJ G. DUNGARSAY & CO., (P) LTD.
|
May 25, 1978 |
|
TRAVANCORE TITANIUM PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1978 |
|
TRAVANCORE-COCHIN CHEMICALS LIMITED Vs. KERALA STATE ELECTRICITY BOARD
|
January 18, 1978 |
|
TROPICAL PLANTATIONS LIMITED Vs. STATE OF KERALA
|
March 3, 1978 |
|
UNION OF INDIA AND OTHERS Vs. K. RAVINDRAN AND ANOTHER
|
October 26, 1978 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. JOSEPH MARIAM AND ANR.
|
June 9, 1978 |
|
UNITED INDIA FIRE AND GENERAL INSURANCE CO. LTD. Vs. P.M. ISHAMMAL AND ORS.
|
August 8, 1978 |
|
V HARIDAS Vs. ASSISTANT COMMISSIONER SALES TAX
|
November 8, 1978 |
|
V M THOMAS Vs. REGISTRAR OF COMPANIES
|
November 13, 1978 |
|
V.E. THOMAS Vs. STATE OF KERALA AND OTHERS
|
January 1, 1978 |
|
VALSALA Vs. SURENDRAN
|
November 23, 1978 |
|
VARKEY Vs. DISTRICT COLLECTOR
|
October 24, 1978 |
|
VARKEY Vs. MARIYAM
|
October 6, 1978 |
|
VARKEY Vs. STATE OF KERALA
|
July 17, 1978 |
|
VARKEY Vs. VARGHESE
|
May 24, 1978 |
|
VARKEY JOSEPH POTHANIKATT Vs. BOARD OF REVENUE TRIVANDRUM
|
January 12, 1978 |
|
VARKEYACHAN Vs. THOMMAN
|
September 8, 1978 |
|
VARMA & VARMA Vs. COMMR. OF INCOME TAX
|
August 8, 1978 |
|
VELAPPAN Vs. SAHASRANAMAM
|
July 7, 1978 |
|
VERY. REV. MUGR. FRANCIS PAYYAPPILLY Vs. CORPORATION OF COCHIN
|
March 8, 1978 |
|
VIJAYA OIL MILLS Vs. STATE OF KERALA
|
October 5, 1978 |
|
VIJAYAMMA Vs. JACOB
|
September 19, 1978 |
|
VISWAMBARAN Vs. STATE OF KERALA
|
March 16, 1978 |
|
XAVIER Vs. KERALA STATE ELECTRICITY BOARD
|
November 14, 1978 |
|
YESODA Vs. NEELAMMA LAKSHMI
|
December 20, 1978 |
|
YOUNUS Vs. SUB INSPECTOR OF POLICE
|
March 9, 1978 |
LOGIN