|
A C LOUIS Vs. RTA KOTTAYAM
|
January 20, 1977 |
|
A M ANTONY Vs. FOREST RANGE OFFICER
|
May 27, 1977 |
|
A P BALAKRISHNAN NAIR Vs. STATE OF KERALA
|
June 22, 1977 |
|
A P VELAYUDHAN NAIR Vs. STATE OF KERALA
|
April 6, 1977 |
|
A V THOMAS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 15, 1977 |
|
ABDUL MAJEED Vs. STATE OF KERALA
|
June 28, 1977 |
|
ABDUL RAHIMAN Vs. DAMODARAN
|
January 5, 1977 |
|
ABOOBACKER Vs. PRABHAKARAN
|
January 31, 1977 |
|
ACHUTHAN Vs. STATE OF KERALA
|
July 5, 1977 |
|
ADOOR PLANTATIONS Vs. DY COMMISSIONER
|
September 29, 1977 |
|
ALBUTHAMMAL Vs. TALUK LAND BOARD CHITTUR
|
March 14, 1977 |
|
ALIYAMUTTY HAJI Vs. MAMMI
|
June 16, 1977 |
|
AMBAT ECHUKUTTY MENON Vs. COMMISSIONER OF INCOME TAX
|
June 22, 1977 |
|
AMMINI AMMAL Vs. KRISHNAN
|
November 9, 1977 |
|
AMMINI PANDARATHY Vs. LEELAMMA
|
May 25, 1977 |
|
AMMU BRAHMANI Vs. GOPALAN
|
June 29, 1977 |
|
ANANTHASUBRAMONIAN Vs. STATE OF KERALA
|
August 31, 1977 |
|
ANITHA Vs. STATE OF KERALA
|
December 8, 1977 |
|
ASSAN HAJI Vs. SUB INSPECTOR OF POLICE
|
January 5, 1977 |
|
ASSISTANT COLLECTOR OF CENTRAL EXCISE TRIVANDRUM Vs. P I KURIAKOSE RANNY
|
July 6, 1977 |
|
ASSISTANT SALES TAX OFFICER Vs. B. C. KAME, PROP., KAME PHOTO STUDIO
|
August 10, 1977 |
|
ASST PERSONNEL OFFICER SOUTHERN RAILWAY Vs. K T ANTONY
|
September 26, 1977 |
|
ATEESEE AGRO-INDUSTRIAL TRADING CORPORATION Vs. STATE OF KERALA
|
August 10, 1977 |
|
ATTA KOYA Vs. KUNHI SEETHI KOYA
|
April 1, 1977 |
|
AVVU Vs. BAPPUTTY
|
June 28, 1977 |
|
AYISUMMA Vs. NABEESA UMMA
|
February 28, 1977 |
|
BAHULEYAN Vs. KARTHIYANI
|
December 7, 1977 |
|
BAKUL CASHEW COMPANY Vs. OFFICER OF CUSTOMS QUILON
|
June 17, 1977 |
|
BAKUL CASHEW COMPANY. Vs. ASST. COLLECTOR OF CUSTOMS
|
November 29, 1977 |
|
BALACHANDRA PANICKER Vs. IBRAYIL
|
October 28, 1977 |
|
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
|
June 23, 1977 |
|
BANK OF COCHIN Vs. THE ALL KERALA BANK EMPLOYEES FEDERATION
|
July 6, 1977 |
|
BAVOO Vs. XAVIER
|
December 13, 1977 |
|
BHASKARAN Vs. AMBIKA
|
June 7, 1977 |
|
BHASKARAN Vs. STATE
|
November 15, 1977 |
|
BHASKARAN Vs. DAMODARAN
|
November 17, 1977 |
|
BHAVANI AMMA Vs. MADHAVAN
|
December 7, 1977 |
|
BRITISH MACHINERY SUPPLIES CO Vs. BHATTACHARYA
|
November 8, 1977 |
|
C B C WARRIER Vs. G P MANGALATHUMADOM
|
July 7, 1977 |
|
C C TRANSPORT CO LTD Vs. INDUSTRIAL TRIBUNAL
|
December 13, 1977 |
|
C C TRANSPORT COMPANY Vs. STATE OF KERALA
|
July 22, 1977 |
|
C C TRANSPORTS CO Vs. STATE OF KERALA
|
June 16, 1977 |
|
C MADHAVAN NAIR Vs. M VISWANATHAN
|
June 3, 1977 |
|
C P JOSEPH Vs. M V PAUL
|
January 31, 1977 |
|
CALICUT MORDUM SPG AND WEAVING MILLS LTD Vs. INDUSTRIAL TRIBUNAL CALICUT
|
March 28, 1977 |
|
CANARA BANK Vs. APPELLATE AUTHORITY
|
July 13, 1977 |
|
CENTRAL GOVERNMENT PRODUCTION CENTRES EMPLOYEES ASSOCIATION Vs. INDUSTRIAL TRIBUNAL MADRAS
|
July 5, 1977 |
|
CHACKO KOCHU Vs. ABRAHAM
|
September 26, 1977 |
|
CHANDRA CONSTRUCTION CO. Vs. STATE OF KERALA
|
March 31, 1977 |
|
CHANDRAMOHAN Vs. STATE OF KERALA
|
September 19, 1977 |
|
CHANDUKUTTY Vs. GEORGE
|
July 13, 1977 |
|
CHEERU Vs. IBRAYI
|
July 22, 1977 |
|
CHELLAPPAN Vs. EXECUTIVE ENGINEER
|
December 21, 1977 |
|
CO-OP TEA SOCIETY LTD Vs. CANNANORE DT PLANTATION WORKERS UNION
|
February 1, 1977 |
|
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE AND ORS. Vs. P.A. ABOOBACKER
|
December 20, 1977 |
|
COMMANDER WORKS ENGINEERS Vs. EAPEN VARGHESE
|
March 7, 1977 |
|
COMMISSIONER OF GIFT TAX Vs. JOHN P V
|
March 17, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
March 9, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. GEORGE THOMAS K
|
February 3, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR NEW ERA MFG COMPANY LIMITED
|
June 14, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. FAGOOMAL LAKSHMICHAND
|
June 27, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. PRATAP CASHEW CO PRIVATE LIMITED
|
July 14, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN CHAMBER OF COMMERCE AND INDUSTRY
|
September 20, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. MARIKAR MOTORS LIMITED
|
September 27, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. NENMONY INVESTMENTS AND AGENCIES LIMITED
|
November 23, 1977 |
|
COMMISSIONER OF INCOMETAX Vs. OFFICIAL LIQUIDATOR NEW ERA MANUFACTURING CO
|
June 12, 1977 |
|
COMMISSIONER OF WEALTH TAX Vs. C RAVINDRAN
|
February 4, 1977 |
|
D. WILSON AND OTHERS Vs. V.M. KUNJUVARKEY AND OTHERS
|
September 12, 1977 |
|
DAMAYANTHI Vs. STATE
|
April 4, 1977 |
|
DAMODARAN Vs. VASUKUTTY
|
October 13, 1977 |
|
DANIEL Vs. MATHEW
|
September 14, 1977 |
|
DEPUTY COMMISSIONER OF AGRL INCOME TAX AND SALES TAX Vs. TRAVANCORE RAYONS LTD
|
June 8, 1977 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. KARIM
|
July 11, 1977 |
|
DEVAKI Vs. SHRI M V KUMARAN
|
January 21, 1977 |
|
DEVAKI AMMA Vs. KOCHUNARAYANAN
|
August 3, 1977 |
|
DEVASSY Vs. ASSISTANT LABOUR OFFICER
|
July 14, 1977 |
|
DEVI Vs. STATE OF KERALA
|
June 17, 1977 |
|
DISTRICT COLLECTOR KOZHIKODE Vs. MAKKOTTATHIL KUNHI AYISIA UMMA
|
September 20, 1977 |
|
DISTRICT COLLECTOR KOZHIKODE Vs. KUNHI AYISIA UMMA
|
September 28, 1977 |
|
DISTRICT MANAGER FOOD CORPORATION OF INDIA CALICUT Vs. MARDESTINE COMPANIA NAVIERA
|
January 31, 1977 |
|
E S I C Vs. FRANCIS DE COSTA
|
November 25, 1977 |
|
EACHARA VARIER Vs. HOME SECRETARY
|
June 13, 1977 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNASWAMY GOWDER AND ANR.
|
November 11, 1977 |
|
ENOS JEEVAKUMAR Vs. STATE OF KERALA
|
June 2, 1977 |
|
ERAVELI CO-OP CONSUMERS STORES LTD Vs. DY LABOUR COMMISSIONER
|
March 11, 1977 |
|
ESI CORPORATION Vs. KRISHNASWAMY GOWDER
|
October 11, 1977 |
|
FOOD CORPORATION OF INDIA Vs. MARDESTINE COMPANIA NAVIERA
|
March 31, 1977 |
|
FOOD INSPECTOR Vs. S RAMAN
|
April 4, 1977 |
|
FOOD INSPECTOR Vs. S RAMAN
|
January 4, 1977 |
|
FOOD INSPECTOR MUNICIPAL COUNCIL Vs. SECRETARY KSHEERAVYAVASAYA CO-OPERATIVE SOCIETY
|
February 16, 1977 |
|
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. VENKITACHALAM CHETTIAR AND SONS
|
June 13, 1977 |
|
G K KRISHNAN Vs. MEENAKSHIKUTTY AMMA
|
March 23, 1977 |
|
GABRIAL THANKAYYAM Vs. NARAYANAN NADAR PERUMAL NADAR
|
March 25, 1977 |
|
GEORGE Vs. CHAKKUNNI
|
September 9, 1977 |
|
GEORGE Vs. KORUTHU
|
August 17, 1977 |
|
GEORGE OOMMEN Vs. STATE OF KERALA
|
September 20, 1977 |
|
GOPALA KURUP Vs. KRISHNAN NAMBIAR
|
February 1, 1977 |
|
GOPALAN Vs. LEKSHMI AMMA
|
September 7, 1977 |
|
GOPALAN Vs. STATE OF KERALA
|
July 13, 1977 |
|
GOPINATHAN NAIR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
|
November 9, 1977 |
|
GOVINDA PILLAI Vs. TALUK LAND BOARD PARUR
|
February 8, 1977 |
|
GOVINDAN NADAR SREEDHARAN Vs. RETNA BAI PUSHPA BAI
|
December 8, 1977 |
|
GWALIOR RAYONS Vs. LABOUR COURT
|
October 25, 1977 |
|
HARIDAS Vs. SUB COLLECTOR
|
December 5, 1977 |
|
HEALTH INSPECTOR ALWAYE Vs. SIVASANKARAN
|
June 30, 1977 |
|
HYDROSE HAJI Vs. K M BAVA
|
March 16, 1977 |
|
INSPECTOR OF CENTRAL EXCISE, M.O.R. Vs. GOODS SHEPHERED RUBBER CO.
|
August 18, 1977 |
|
INSPECTOR OF POST OFFICE ALLEPPEY NATH Vs. V RANGANATHAN PRABHU
|
December 23, 1977 |
|
JANAKI Vs. ASST EDUCATIONAL OFFICER
|
July 29, 1977 |
|
JANAMMA BHAGAVATHY Vs. RAMAN NADAR
|
January 25, 1977 |
|
JANARDHANAN Vs. AMMUKUTTY
|
October 13, 1977 |
|
JAYASREE CHIT FUNDS AND SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 5, 1977 |
|
JOHN Vs. SUKUMARAN
|
July 27, 1977 |
|
JOHN Vs. STATE OF KERALA
|
May 30, 1977 |
|
JOHNSON Vs. KPSC
|
July 21, 1977 |
|
JOSEPH ABRAHAM Vs. OUSEPH EAPEN
|
August 31, 1977 |
|
JOSEPH ALEXANDER Vs. OFFICIAL LIQUIDATOR
|
February 17, 1977 |
|
K C M MATHER Vs. VIJAYA MOVIES AND 4 ORS
|
November 28, 1977 |
|
K K KRISHNAN Vs. M K VIJAYARAGHAVAN
|
March 7, 1977 |
|
K K MOHAMAD KOYA Vs. P M SAYEED
|
July 14, 1977 |
|
K R SARASWATHI AMMA Vs. S THANKAPPAN PILLAY
|
July 15, 1977 |
|
K RAMACHANDRAN Vs. STATE OF KERALA
|
May 27, 1977 |
|
K S E BOARD Vs. INDUSTRIAL TRIBUNAL
|
November 23, 1977 |
|
K T THOMAS Vs. REGISTRAR OF COMPANIES
|
July 15, 1977 |
|
K V ABOO Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
|
February 24, 1977 |
|
K. DASAN Vs. S.M. SYED ABOOBACKER SAHIB
|
November 14, 1977 |
|
K. MOHAMMAD Vs. DIRECTOR OF AGRICULTURE AND OTHERS
|
April 5, 1977 |
|
KADAMKOTHU VALAPPIL SREEDHARAN Vs. KEEREERAKATH MUHAMMED KUNHI
|
November 14, 1977 |
|
KALLYANI PILLAI Vs. JOSEPH
|
July 4, 1977 |
|
KAMALAKSHI Vs. DIRECTOR OF S 1 RECORDS
|
August 2, 1977 |
|
KAMALAKSHI AMMA Vs. OUSEPH
|
October 25, 1977 |
|
KARTHYAYINI Vs. JANAKI
|
May 24, 1977 |
|
KARUNAGAPPILLY TALUK CASHEWNUT WORKERS UNION Vs. MINERVA CASHEW CO P LTD
|
August 8, 1977 |
|
KATHREENA Vs. R T O KOTTAYAM
|
November 23, 1977 |
|
KATHREENA THOMAS Vs. REGIONAL TRANSPORT OFFICER AND ORS.
|
December 23, 1977 |
|
KEERAMPALLI SIVASANKARAN Vs. CONTROLLER OF ESTATE DUTY ASST
|
September 6, 1977 |
|
KERALA COMMERCIAL CORPORATION Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
July 19, 1977 |
|
KERALEEYA AYURVEDA SAMAJAM HOSPITAL AND NURSING Vs. WORKMEN
|
August 10, 1977 |
|
KILKOTAGIRI TEA AND COFFEE ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 1, 1977 |
|
KOCHAPPAN Vs. OFFICIAL LIQUIDATOR PALMLAND CORPN P LTD
|
March 31, 1977 |
|
KOCHU MOHAMMED Vs. STATE OF KERALA
|
April 15, 1977 |
|
KOCHU NARAYANAN Vs. KUNJI MOIDU
|
November 7, 1977 |
|
KOCHUMMINI CHETTIAR AND RAMAKRISHNAN CHETTIAR Vs. STATE OF KERALA
|
February 8, 1977 |
|
KODIYATHUR PANCHAYAT Vs. DISTRICT PANCHAYAT OFFICER
|
March 10, 1977 |
|
KORAN Vs. KAMALA SHETTY
|
March 30, 1977 |
|
KOTI POOJARY Vs. POOVAPPA POOJARY
|
November 30, 1977 |
|
KPSC Vs. KESAVANKUTTY NAIR
|
August 1, 1977 |
|
KRISHNAN Vs. NAVOORKANIKA RAWTHER
|
September 5, 1977 |
|
KRISHNAN EMBRANTHIRI Vs. THE CRANGANORE TOWN CO-OPERATIVE BANK LTD.
|
January 5, 1977 |
|
KRISHNAN NAIR Vs. DIVAKARAN
|
October 18, 1977 |
|
KRISHNANKUTTY Vs. BALAKRISHNA GUPTAN
|
November 7, 1977 |
|
KSFC Vs. SIVASANKARA PANICKER
|
June 1, 1977 |
|
KULATHU IYER Vs. MANAKKADU DEVASWOM
|
September 3, 1977 |
|
KUNHAMBU NAIR Vs. STATE OF KERALA
|
February 16, 1977 |
|
KUNHAMMAD Vs. ABDUL KADER
|
July 14, 1977 |
|
KUNHANUNNI Vs. KUNHANUNNI MOOPIL NAYAR
|
November 18, 1977 |
|
KUNHANUNNI NAIR Vs. KUNHANUNNI MOOPPIL NAIR
|
November 8, 1977 |
|
KUNHI MOIDEENKUTTY MUSALIAR Vs. KERALA WAKF BOARD
|
August 1, 1977 |
|
KUNHIMOIDEENKUTTY Vs. ABDULKHADER
|
February 3, 1977 |
|
KUNHIRAMAN Vs. CHANDRAN
|
August 19, 1977 |
|
KUNJURAMAN NAIR Vs. SECRETARY TO LABOUR DEPARTMENT
|
December 22, 1977 |
|
KURIACHAN Vs. KSEB
|
October 13, 1977 |
|
KURIACHEN Vs. KERALA STATE ELECTRICITY BOARD
|
October 4, 1977 |
|
KURIKILAL BHAGAWATHI DEVASWOM Vs. STATE OF KERALA
|
June 30, 1977 |
|
KUTTAPPA KURUP Vs. SREEDHARAN UNNI
|
December 9, 1977 |
|
KUTTIKKADAN ENGINEERING COMPANY Vs. HINDUSTAN STEEL LTD
|
May 25, 1977 |
|
LAKSHMANA KUNJHAN Vs. C R SULOCHANA
|
September 23, 1977 |
|
LAKSHMI Vs. KUNHIPPERACHAN
|
November 25, 1977 |
|
LAKSHMI AMMAL Vs. MADHAVAN PILLAI
|
December 15, 1977 |
|
LAKSHMI PILLA SUBHADRA AMMA Vs. EASWARA PILLAI VELAYUDHAN PILLAI
|
April 6, 1977 |
|
LALITHA Vs. BHASKARAN
|
January 5, 1977 |
|
LALITHAMBA Vs. THE MANAGER, ARAVUKAD HIGH SCHOOL AND ORS.
|
December 1, 1977 |
|
LALITHAMMA Vs. MANAGER ARAVUKAD HIGH SCHOOL
|
October 1, 1977 |
|
LAXMI STARCH LTD Vs. P C ALEXANDER
|
June 8, 1977 |
|
LEELA Vs. RADHAKRISHNAN
|
March 30, 1977 |
|
LELITHA Vs. AYISSUMMA
|
April 6, 1977 |
|
LILLY FRANKLIN Vs. WILSON
|
October 5, 1977 |
|
M A HASSAN Vs. KUNJULAKSHMI AMMA
|
March 28, 1977 |
|
M A KOCHUDEVASSY Vs. STATE OF KERALA
|
January 25, 1977 |
|
M G KOLLANKULAM Vs. COMMISSIONER OF INCOME TAX
|
October 3, 1977 |
|
M GEORGE Vs. RAJU M MATHEW
|
February 2, 1977 |
|
M JAMES THOMAS Vs. HONBLE THE CHIEF JUSTICE
|
June 17, 1977 |
|
M K THOMAS Vs. STATE OF KERALA
|
June 23, 1977 |
|
M KAMALAM Vs. V A SYED MUHAMMED
|
July 6, 1977 |
|
M O JOHN Vs. STATE OF KERALA
|
May 23, 1977 |
|
M. M. MOHAMED Vs. O. K. MOHANAN
|
March 4, 1977 |
|
MADHAVA PANICKER Vs. SANTHAMMA
|
September 26, 1977 |
|
MADHAVAN NAIR Vs. STATE OF KERALA
|
August 18, 1977 |
|
MADHAVAN PILLAI Vs. BHARGAVI AMMA
|
June 16, 1977 |
|
MADURA COATS LTD Vs. STATE OF KERALA
|
November 15, 1977 |
|
MALAN Vs. TALUK LAND BOARD
|
April 4, 1977 |
|
MANAGER L P S KOOVALLOOR Vs. MATHEW
|
November 11, 1977 |
|
MANAGER PULPALLY DEVASWOM Vs. STATE OF KERALA
|
June 28, 1977 |
|
MANDAL GOPALAN Vs. ROHINI
|
March 7, 1977 |
|
MANOHARAN PILLAI Vs. STATE OF KERALA
|
March 28, 1977 |
|
MANUEL Vs. THOMAS
|
July 5, 1977 |
|
MATHAI JOHN Vs. STATE OF KERALA
|
November 16, 1977 |
|
MATHUNNY PANICKER Vs. MARIAMMA KUNJAMMA
|
October 7, 1977 |
|
MERCY Vs. KURIEN
|
January 4, 1977 |
|
MESSIAH DAS Vs. STATE OF KERALA
|
June 8, 1977 |
|
MOHAMMED Vs. MUSTHAFFA
|
September 8, 1977 |
|
MOHAMMED Vs. PATHUMMA
|
August 9, 1977 |
|
MOHAMMED JAFFERKHAN Vs. T H MUSTHAFFA
|
June 28, 1977 |
|
MOMAMMED ALI P Vs. CONTROLLER OF ESTATE DUTY ASST
|
June 23, 1977 |
|
MOOSA Vs. STATE OF KERALA
|
June 30, 1977 |
|
MUHAMADUNNI Vs. MUNDIKUTTY
|
September 12, 1977 |
|
MUHAMMAD Vs. SINNAMALU AMMA
|
September 2, 1977 |
|
MURALEEKRISHNA DAS Vs. INSPECTOR GENERAL OF POLICE
|
November 28, 1977 |
|
MUTHUKUTTY Vs. ARU
|
November 29, 1977 |
|
N M VELAYUDHAN Vs. P SUKUMARI
|
December 21, 1977 |
|
N MOHAMMED KUTTY Vs. HIGH COURT OF KERALA
|
August 31, 1977 |
|
NANAPPAN PILLAI Vs. STATE OF KERALA
|
February 25, 1977 |
|
NARAYANA IYER KULATHU IYER Vs. MANAKKADU DEVASWOM
|
September 23, 1977 |
|
NARAYANA MENON Vs. STATE OF KERALA
|
June 29, 1977 |
|
NARAYANA PANICKER Vs. KUNJU PENNU
|
December 5, 1977 |
|
NARAYANAN Vs. STATE OF KERALA
|
December 19, 1977 |
|
NARAYANAN Vs. SUDARSAN TRADING CO LTD
|
July 20, 1977 |
|
NARAYANAN Vs. RAJALEKSHMI
|
September 28, 1977 |
|
NARAYANAN VASU Vs. AYYAPPAN SREEDHARAN
|
July 7, 1977 |
|
NARAYANARU Vs. STATE OF KERALA
|
December 8, 1977 |
|
NEDUNGADI BANK LTD Vs. TAHSILDAR OTTAPALAM
|
September 2, 1977 |
|
NEELAKANTA KARTHA Vs. REGISTRAR KERALA AGRL UNIVERSITY
|
September 22, 1977 |
|
NEELAKANTA PILLAI Vs. AYYAPPAN PILLAI
|
August 8, 1977 |
|
NEELAKANTANACHARI VELAYUDHANACHARI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
August 11, 1977 |
|
NEW STREET OIL MILLS Vs. STATE OF KERALA
|
August 31, 1977 |
|
OFFICIAL LIQUIDATOR Vs. INCOME TAX OFFICER
|
March 4, 1977 |
|
OUSEPH Vs. AUGUSTHY
|
June 1, 1977 |
|
OUSEPH Vs. DY COMMR OF AGRL INCOMETAX
|
September 29, 1977 |
|
OUSEPH Vs. PORINCHU AND ORS.
|
November 25, 1977 |
|
OUSEPH Vs. THE OFFICIAL RECEIVER
|
February 17, 1977 |
|
OZHUKAL OUSEPH Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
|
September 29, 1977 |
|
P A MATHEW Vs. FOOD INSPECTOR PALAI MUNICIPALITY
|
July 21, 1977 |
|
P J ANTONY Vs. K M MANI
|
December 21, 1977 |
|
P J JACOB Vs. T J JACOB
|
February 23, 1977 |
|
P J JOSEPH Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
|
April 7, 1977 |
|
P M SETHU MADHAVAN NAIR Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS AND
|
June 20, 1977 |
|
P PUSHPAKARAN Vs. COIR BOARD
|
December 19, 1977 |
|
P S VELAYUDHAN Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
June 22, 1977 |
|
P V JOSEPH Vs. STATE
|
September 14, 1977 |
|
PACKWELL PACKING CASES Vs. STATE OF KERALA
|
March 1, 1977 |
|
PADMANABHAN Vs. STATE OF KERALA
|
August 18, 1977 |
|
PADMANABHAN Vs. KUNHALIKUTTY
|
December 22, 1977 |
|
PADMINI DEVI Vs. TALUK LAND BOARD KUNNATHOOR
|
February 3, 1977 |
|
PAREEKUTTY Vs. AYISSAKUTTY
|
November 16, 1977 |
|
PARLI SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
|
September 30, 1977 |
|
PARUKUTIY Vs. APPUKUTTAN
|
December 19, 1977 |
|
PAUL JOHN Vs. ITTOOP
|
January 20, 1977 |
|
PAUL LAZAR Vs. STATE OF KERALA
|
August 2, 1977 |
|
PAZHEKOTTAL NABEESSU Vs. PAZHEKOTTAL KUNHAMINA
|
December 13, 1977 |
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PHILIP Vs. RTO
|
January 31, 1977 |
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PONNANI P C C MARKETING SOCIETY LTD Vs. KUNHIKALI
|
April 4, 1977 |
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PREMIER TYRES LTD Vs. V A ABRAHAM
|
August 4, 1977 |
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PRESIDENT ERAVELI COOPERATIVE CONSUMERS STORES LTD Vs. DEPUTY LABOUR COMMISSIONER
|
March 11, 1977 |
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PRIKKACHI Vs. KANNAN
|
February 23, 1977 |
|
PUNNOSE Vs. MANAGER P AND T MOTOR SERVICE
|
February 2, 1977 |
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PYLIKUNJU Vs. STATE OF KERALA
|
February 25, 1977 |
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RAGHAVAN Vs. EXECUTIVE OFFICER TRIPUNITHURA
|
July 27, 1977 |
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RAGHAVAN Vs. BHARGAVAN
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June 27, 1977 |
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RAGHAVAN PILLAI Vs. SAINABA BEEVI
|
March 18, 1977 |
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RAGHAVAN PILLAI Vs. KUNJURAMAN NAIR
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March 9, 1977 |
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RAGHAVAN PILLAI Vs. DAMODARAN PILLAI
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January 4, 1977 |
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RAJAGOPALAN Vs. STATE OF KERALA
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January 5, 1977 |
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RAJARAJESWARI WEAVING MILLS Vs. INCOME TAX OFFICER
|
October 19, 1977 |
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RAMACHANDRAN Vs. RTA CANNANORE
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January 20, 1977 |
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RAMACHANDRAN AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
|
January 20, 1977 |
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RAMAKRISHNA CHETTIAR Vs. STATE OF KERALA
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February 8, 1977 |
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RAMAKRISHNA MENON Vs. VELUNNI
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January 4, 1977 |
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RAMAKRISHNA NAIR Vs. GOPINATHAN NAIR
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June 27, 1977 |
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RAMAKRISHNA PILLAI Vs. GOPINATHAN NAIR AND ORS.
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June 27, 1977 |
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RAMAN KANNAN Vs. STATE OF KERALA
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July 26, 1977 |
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RAVEENDRAN Vs. FOOD INSPECTOR PINARAYI PANCHAYAT
|
February 4, 1977 |
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RAVINDRAN Vs. RUGMINI AMMA
|
August 19, 1977 |
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RETNAMMA Vs. KPSC
|
January 13, 1977 |
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S P V CHIT FUNDS AND EXECUTORSHIP CO LTD Vs. MOHAMED MOIDEEN
|
November 29, 1977 |
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SADANANDAN Vs. PRABHAKARAN
|
January 11, 1977 |
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SAFFIA KHATHOON Vs. KUNHAMBU
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March 7, 1977 |
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SAINUDDIN Vs. POKKUNHI
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March 1, 1977 |
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SALAY MOHAMMED SAIT Vs. THE CORPORATION OF THE CITY OF COCHIN
|
July 14, 1977 |
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SALES TAX OFFICER NEDUMANGAD Vs. C E GEORGE
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June 29, 1977 |
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SALES TAX OFFICER SPECIAL CIRCLE 2 KOZHIKODE Vs. C C TRANSPORT CO
|
August 17, 1977 |
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SANKARA NARAYANAN Vs. SEETHARAMAN
|
August 31, 1977 |
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SANKARAMBAL Vs. LALITHA GANESAN
|
October 14, 1977 |
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SANKARAMBAL Vs. LALITHA GANESAN
|
October 6, 1977 |
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SANKARAN Vs. KUMARAN
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January 13, 1977 |
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SANKARAN NAIR Vs. R T A KOTTAYAM
|
September 22, 1977 |
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SANKARANARAYAN BHATTA Vs. GANAPATHI BHATTA
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June 29, 1977 |
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SARADA Vs. KUMARAN
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September 28, 1977 |
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SARASWATHI PILLAI Vs. PARAMESWARA KURUP
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May 24, 1977 |
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SATHI BAI KAMATH Vs. SUB COLLECTOR TELLICHERRY
|
June 6, 1977 |
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SECRETARY MALABAR MOTOR TRANSPORT EMPLOYEES Vs. STATE OF KERALA
|
January 12, 1977 |
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SHAMBHAVI RAI Vs. KRISHNA NAIK
|
May 25, 1977 |
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SHAREEF RAWTHER Vs. STATE OF KERALA
|
May 23, 1977 |
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SHAREEF RAWTHER Vs. STATE OF KERALA
|
March 23, 1977 |
|
SIMON Vs. STATE OF KERALA
|
December 5, 1977 |
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SIVADAS Vs. STATE OF KERALA
|
July 12, 1977 |
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SIVADASA MENON Vs. SUNNA SAHIB
|
July 12, 1977 |
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SOUTH INDIAN BANK LTD Vs. JOSEPH MICHAEL
|
August 19, 1977 |
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SOUTHERN FISHERIES CORPN Vs. CORPN OF THE CITY OF COCHIN
|
April 5, 1977 |
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SREEDEVI NETTIYAR Vs. DEVAKI AMMA
|
March 10, 1977 |
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SREEDHARAN Vs. STATE OF KERALA
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January 14, 1977 |
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SREEDHARAN Vs. PUSHPA BAI ALIAS LEELA
|
December 8, 1977 |
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SREEDHARAN Vs. MOHAMMED KUNHI
|
November 11, 1977 |
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SREEDHARAN PILLAI Vs. ABDUL SAMAD AND ORS.
|
June 29, 1977 |
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SREEDHARAN PILLAI Vs. ABDUL HAMEED
|
June 28, 1977 |
|
SREEDHARAN PILLAI Vs. STATE OF KERALA
|
July 8, 1977 |
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SREEDHARAN PILLAI Vs. HYMAVATHEESWARI AMMA
|
April 5, 1977 |
|
SRI PRASAD INDUSTRIALS Vs. SAVANI TRANSPORTS P LTD
|
November 30, 1977 |
|
ST JOSEPH UNION TILE WORKS Vs. RAPPAI
|
October 15, 1977 |
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ST. JOSEPHS UNION TILE WORKS Vs. RAPPAI AND ANR.
|
October 25, 1977 |
|
STATE OF KERALA Vs. VELAYUDHAN
|
August 18, 1977 |
|
STATE OF KERALA Vs. RAVEENDRAN
|
November 2, 1977 |
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STATE OF KERALA Vs. ELAPPARA PANCHAYAT
|
October 31, 1977 |
|
STATE OF KERALA Vs. ITHAPPIRI
|
November 2, 1977 |
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STATE OF KERALA Vs. V. K. RAMUNNI
|
January 4, 1977 |
|
STATE OF KERALA Vs. RAVI
|
November 2, 1977 |
|
STATE OF KERALA Vs. K CHERU BABU
|
November 2, 1977 |
|
STATE OF KERALA Vs. RAJAPPAN NAIR
|
July 18, 1977 |
|
STATE OF KERALA Vs. JOHN
|
August 11, 1977 |
|
STATE OF KERALA Vs. KRISHNAN
|
August 9, 1977 |
|
STATE OF KERALA Vs. P ACHUTHAN NAIR
|
June 28, 1977 |
|
STATE OF KERALA Vs. VARGHESE
|
June 22, 1977 |
|
STATE OF KERALA Vs. K ULAHANNAN
|
June 17, 1977 |
|
STATE OF KERALA Vs. VIJAYAN
|
June 3, 1977 |
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STATE OF KERALA Vs. RAMUNNI PANICKER V K
|
January 4, 1977 |
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STATE OF KERALA Vs. NOVEEN CHANDRAN M SONI PARTNER SONI HIRALAL AND
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February 4, 1977 |
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STATE OF KERALA Vs. CHACKO
|
March 14, 1977 |
|
STATE OF KERALA Vs. ANTONY
|
March 18, 1977 |
|
STATE OF KERALA Vs. HARIDASAN
|
November 30, 1977 |
|
STATE OF KERALA Vs. SUBRAMONIAN
|
December 2, 1977 |
|
STATE OF KERALA Vs. C M SEBASTIAN
|
December 16, 1977 |
|
STATE OF KERALA Vs. KRISHNAN NAMBOODIRI
|
August 12, 1977 |
|
STATE OF KERALA Vs. NARAYANAN
|
June 23, 1977 |
|
STATE OF KERALA AND ANOTHER Vs. N. CHANDRA BOSE AND OTHERS
|
June 28, 1977 |
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SUBRAMANYA BHATTA Vs. KRISHNA BHATTA
|
February 8, 1977 |
|
SUBRAMONIAM Vs. SUBRAMONIAM
|
January 4, 1977 |
|
SUBRAMONIAN Vs. OFFICER COMMANDING ARMOURED STATIC WORKSHOP
|
January 17, 1977 |
|
SUDHAKARAN Vs. STATE OF KERALA
|
June 8, 1977 |
|
SUKUMARAN Vs. SANKARAN
|
June 22, 1977 |
|
SYED MOHAMMED Vs. ABDUL SATHAR SAIT
|
July 5, 1977 |
|
SYNDICATE BANK Vs. AFRICANA CO PRIVATE LTD
|
February 15, 1977 |
|
T K S M A MUTHUKOYA THANGAL Vs. C H MUHAMMED KOYA
|
December 19, 1977 |
|
T P VISWANATHAN NAIR Vs. STATE OF KERALA
|
September 29, 1977 |
|
T V EACHARA VARIER Vs. SECRETARY TO THE MINISTARY OF HOME AFFAIRS
|
April 13, 1977 |
|
T.V. KANNAN Vs. KARTHYAYANI
|
August 18, 1977 |
|
TATA OIL MILLS CO LTD Vs. E S I C
|
September 26, 1977 |
|
THANKAM Vs. GOPALAKRISHNAN THAMPI
|
May 25, 1977 |
|
THANKAYYAN Vs. PERUMAL NADAR
|
March 27, 1977 |
|
THARAMEL KRISHNAN Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE
|
November 15, 1977 |
|
THARUR PANCHAYAT Vs. KUNCHAYI
|
July 6, 1977 |
|
THE ASST. EDUCATIONAL OFFICER, KAYA Vs. K. DROUPADIKUTTI AMMA, AND ANOTHER
|
June 20, 1977 |
|
THE BOARD OF REVENUE Vs. CHACKO
|
September 28, 1977 |
|
THE INSPECTOR GENERAL OF POLICE, TRIVANDRUM AND OTHERS Vs. M. PAREED
|
September 5, 1977 |
|
THE KERALA STATE ELECTRICITY BOARD Vs. SAHASRANAMAM
|
August 19, 1977 |
|
THILAKAN Vs. MANKAI COIR VYAVASAYA CO OPERATIVE SOCIETY LTD
|
December 21, 1977 |
|
THOMACHAN Vs. STATE OF KERALA
|
July 13, 1977 |
|
THOMAS Vs. REGISTRAR OF COMPANIES AND ANR.
|
July 5, 1977 |
|
THOMAS AND ANR. Vs. KRISHNA SHENOI
|
July 28, 1977 |
|
THOMAS PAUL Vs. INDUSTRIAL TRIBUNAL, KOZHIKODE
|
August 31, 1977 |
|
TRAVANCORE RAYONS LIMITED Vs. INCOME TAX OFFICER
|
April 5, 1977 |
|
UKKRU KUTTY Vs. CANARA BANK TRICHUR
|
June 21, 1977 |
|
ULAHANNAN CHACKO Vs. PAREED MARAKKAR
|
November 21, 1977 |
|
UMADEVI Vs. SUNDARAM
|
August 18, 1977 |
|
UNIVERSAL MARINE AGENCIES Vs. STATE OF KERALA
|
June 30, 1977 |
|
V S THIRU VENKITA REDDIAR Vs. S NOORDEEN
|
June 24, 1977 |
|
V.P. GOPALAKRISHNAN Vs. STATE OF KERALA AND OTHERS
|
July 11, 1977 |
|
VALLABHADAS KANJI (P) LTD. Vs. ESMAIL KOYA
|
October 4, 1977 |
|
VALSAMMA Vs. STATE OF KERALA
|
December 5, 1977 |
|
VANDOOR JUPITOR CHITS P LTD Vs. PATHUMMAKUTTY
|
January 24, 1977 |
|
VARKEY Vs. KURIAKO
|
June 22, 1977 |
|
VARKEY Vs. TALUK LAND BOARD QUILANDY
|
April 15, 1977 |
|
VASU Vs. STATE OF KERALA
|
July 26, 1977 |
|
VASUDEVA KALLURAO Vs. RAMACHANDRA RAO
|
May 24, 1977 |
|
VASUDEVAN Vs. MADHAVAN NAIR
|
December 19, 1977 |
|
VASUDEVAN EMBRAUDIRI Vs. CHERPU SERVICE CO-OPERATIVE BANK LTD
|
April 6, 1977 |
|
VAZHAMBALAKKAL THOMACHAN Vs. STATE OF KERALA
|
June 15, 1977 |
|
VELAPPA KUMAR Vs. KOSAMATTOM CHIT FUND
|
November 17, 1977 |
|
VELAYUDHAN NAIR Vs. STATE
|
January 11, 1977 |
|
VELLAPPALLY PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA
|
February 28, 1977 |
|
VENUGOPALAN Vs. UNNIKUTTY PANICKER
|
July 11, 1977 |
|
VIJAYALAKSHMI KUNJAMMA Vs. STATE OF KERALA
|
October 27, 1977 |
|
VIJAYAMMA Vs. STATE OF KERALA
|
July 20, 1977 |
|
VIJAYAN Vs. GRAMODHARANA SANGHOM
|
December 15, 1977 |
|
WORKMEN OF J AND P COATS INDIA PVT LTD Vs. STATE OF KERALA
|
June 13, 1977 |
|
YOHANNAN Vs. THOMAS
|
August 18, 1977 |
|
YUSUFF Vs. FOOD CORPORATION OF INDIA
|
November 1, 1977 |