|
A K ABRAHAM Vs. STATE OF KERALA
|
December 21, 1976 |
|
ABDUKKUTIY Vs. ABDU MANI
|
August 17, 1976 |
|
ABDUL KARIM Vs. PRAKASH
|
January 30, 1976 |
|
ABDUL RAHIMAN Vs. EXECUTIVE OFFICER ALATHUR PANCHAYAT
|
November 12, 1976 |
|
ABDUL RAZACK Vs. FOOD INSPECTOR
|
June 11, 1976 |
|
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAPANAM, ERNAKULAM Vs. KERALA WAKF BOARD
|
January 1, 1976 |
|
ABDUSSAMAD Vs. STATE OF KERALA
|
July 21, 1976 |
|
ABOOBACKER Vs. PRABHAKARAN
|
July 23, 1976 |
|
ABRAHAM Vs. ADDL COLLECTOR OF CUSTOMS
|
July 7, 1976 |
|
ABU Vs. UMMER
|
January 31, 1976 |
|
AHAMMED KUTTY HAJI K T AND BROS Vs. AGRICULTURAL INCOME TAX OFFICER
|
March 8, 1976 |
|
ALAVI Vs. MOHAMMED
|
August 30, 1976 |
|
ALAVI Vs. RADHA VARASYARAMMA
|
September 28, 1976 |
|
ALI KOYA HAJI Vs. ASST COMMISSIONER OF SALES TAX KOZHIKODE
|
February 3, 1976 |
|
AMMALU Vs. MATHU AMMA
|
January 2, 1976 |
|
AMMUNNI AMMA Vs. AMMALU AMMAL
|
November 24, 1976 |
|
ANANDAN NADAR Vs. RAMACHADRA MENON
|
July 13, 1976 |
|
ANANTHA NARAYANA IYER Vs. PARAN
|
June 29, 1976 |
|
ANGADIPURAM SERVICE CO OPERATIVE BANK LTD Vs. K AHAMMED KUNHI
|
February 18, 1976 |
|
ANNAKUTTY Vs. MATHAI SCARIA
|
January 23, 1976 |
|
ANNAMMA Vs. CHACKO
|
August 3, 1976 |
|
ANNAMMA THOMAS Vs. SARAMMA MATHAI
|
July 26, 1976 |
|
ANTONY Vs. PATHROSE
|
March 10, 1976 |
|
ANTONY Vs. VAREED
|
August 26, 1976 |
|
APPU Vs. STATE OF KERALA
|
January 29, 1976 |
|
ARUNACHALAM Vs. SREENIVASA REDDIAR
|
November 25, 1976 |
|
ARYA ANTHARJ ANAM Vs. STATE OF KERALA
|
March 29, 1976 |
|
AVUTHA AMMAL SELVI AMMAL Vs. JOSEPH GOMEZ
|
February 9, 1976 |
|
AYAMMED Vs. PARAMESWARAN NAMBOODIRI
|
October 19, 1976 |
|
AYIDRU Vs. STATE OF KERALA
|
April 8, 1976 |
|
BAKUL CASHEW COMPANY Vs. SALES TAX OFFICER R SPECIAL CIRCLE QUILON
|
December 1, 1976 |
|
BALAKRISHNA Vs. INCOME-TAX OFFICER, ERNAKULAM
|
March 9, 1976 |
|
BALAKRISHNA KURUP Vs. STATE OF KERALA
|
April 9, 1976 |
|
BALAKRISHNAN Vs. STATE
|
December 1, 1976 |
|
BALAKRISHNAN Vs. DAMODARAN NAIR
|
December 8, 1976 |
|
BALAKRISHNAN MANAGING DIRECTOR TERELAC FURNACES PRIVATE LIMITED Vs. INCOME TAX OFFICER SPECIAL CIRCLE ERNAKULAM
|
August 9, 1976 |
|
BALAKRISHNAN NAIR Vs. KUNHIKRISHNAN
|
July 8, 1976 |
|
BAVA Vs. MAULANA AZAD SOCIO CULTURAL CENTRE LIBRARY
|
December 14, 1976 |
|
BEEPATHUMMA Vs. MOHAMED NAKOOR MEERA ROWTHER
|
March 15, 1976 |
|
BENEDICT MAR GREGORIOS Vs. STATE OF KERALA AND ORS.
|
July 13, 1976 |
|
BHARAT PLYWOOD AND TIMBER PRODUCTS P LTD Vs. EMPLOYEES PROVIDENT FUND COMMISSIONER
|
February 4, 1976 |
|
BHARGAVAN AND SONS Vs. RTA
|
July 13, 1976 |
|
BHAVANI Vs. BHAUVANENDRAN UNNITHAN
|
January 16, 1976 |
|
BINNY LTD Vs. THOMAS PAUL
|
December 9, 1976 |
|
BIYYATA ATTABI Vs. MUTHUKOYA
|
December 15, 1976 |
|
C J JOSEPH Vs. STATE OF KERALA
|
July 20, 1976 |
|
C K N NAIR Vs. K M CHANDY
|
October 21, 1976 |
|
C U SREEDHARAN Vs. STATE OF KERALA
|
July 13, 1976 |
|
C V MATHUKUTTY Vs. COMMISSIONER OF INCOME TAX
|
June 8, 1976 |
|
CHACKO THOMMAN KATHANAR Vs. NARAYANA PILLAI
|
June 11, 1976 |
|
CHANDRAN KUNHI Vs. STATE OF KERALA
|
October 28, 1976 |
|
CHANDRASEKHARAN NAIR Vs. LAKSHMI AMMA DEVAKI AMMA
|
November 29, 1976 |
|
CHERANELLUR CO-OPERATIVE SOCIETY Vs. DEPUTY REGISTRAR
|
April 7, 1976 |
|
CHERIYAN Vs. KRISTHU RAJA JANASAHAYAM SANGHAM
|
January 27, 1976 |
|
CHERUNNI Vs. SATHYANADAN
|
November 16, 1976 |
|
CHINNAMARAPPA KOUNDEN Vs. TALUK LAND BOARD PALGHAT
|
October 15, 1976 |
|
CHRISTEENA Vs. KOLAPPAN
|
November 23, 1976 |
|
CIT Vs. MARTHANDOM COMMERCIAL BANK LTD
|
June 18, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA PEPPER AND SPICE TRADE ASSOCIATION
|
June 18, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. WEST INDIA STEEL COMPANY LIMITED
|
July 6, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
|
April 9, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
|
January 5, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. ADAM C P
|
January 9, 1976 |
|
COMMISSIONER OF INCOME TAX Vs. VEERIAH REDDIAR
|
July 30, 1976 |
|
COTTANAD PLANTATIONS Vs. EXECUTIVE OFFICER
|
October 19, 1976 |
|
DAMODARA KURUP Vs. STATE OF KERALA
|
July 6, 1976 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. UNION CARBIDE INDIA LIMITED
|
May 7, 1976 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M K AHAMMED KUTTY
|
April 9, 1976 |
|
DHANUGACHALAM Vs. STATE OF KERALA
|
March 30, 1976 |
|
DIVAKARAN PILLAI Vs. STATE OF KERALA
|
June 18, 1976 |
|
E T VARGHESE Vs. SECRETARY ESTATE STAFFS UNION OF SOUTH INDIA
|
September 24, 1976 |
|
EAPEN E P Vs. INCOME TAX OFFICER
|
November 19, 1976 |
|
EPRAIN Vs. SUIVERT AND DHOLAKIA (P) LTD
|
November 17, 1976 |
|
F A C T EMPLOYEES ASSOCIATION Vs. F A C T LIMITED
|
April 13, 1976 |
|
FRANCIS Vs. TALUK LAND BOARD TELLICHERRY
|
November 25, 1976 |
|
FRANCIS FURTADO Vs. STATE OF KERALA
|
December 6, 1976 |
|
G GOPINATHAN NAIR Vs. STATE OF KERALA
|
January 14, 1976 |
|
GANGADHARA KURUP Vs. DY ACCOUNTANT GENERAL
|
February 24, 1976 |
|
GENERAL MANAGER KSRTC Vs. SUNDAR RAJ
|
June 29, 1976 |
|
GEORGE Vs. VARGHESE
|
November 11, 1976 |
|
GEORGE Vs. SUBORDINATE JUDGE KOTTAYAM
|
April 7, 1976 |
|
GEORGE JOSEPH Vs. TALUK LAND BOARD MEENACHIL
|
July 22, 1976 |
|
GOKUL CHIT FUNDS AND TRADES PRIVATE Vs. THOUNDASSERI KOCHU OUSEPH VAREED
|
August 25, 1976 |
|
GOPALA PILLAI Vs. KERALA STATE SMALL INDUSTRIES CORPN LTD
|
March 4, 1976 |
|
GOPALAN Vs. MAMMADKUTTY HAJI
|
March 17, 1976 |
|
GOPINATHAN Vs. UNIVERSITY OF KERALA
|
October 5, 1976 |
|
GOPINATHAN NAIR Vs. UNIVERSITY OF KERALA
|
January 5, 1976 |
|
GOUTAMI DEVI SITAMONY Vs. MADHAVAN SIVARAJAN
|
February 10, 1976 |
|
GOVINDAN Vs. CHANDUNNI
|
March 8, 1976 |
|
HANEEFA Vs. MANAGER, M.A.S.M. HIGH SCHOOL
|
March 5, 1976 |
|
HANEEFA RAWTHER Vs. JOY THOMAS
|
December 11, 1976 |
|
HANEEFA RAWTHER Vs. JOY THOMAS
|
November 12, 1976 |
|
HARIFFA BEEVI Vs. MADHAVAN
|
November 5, 1976 |
|
HUBERT PEYOLI Vs. P.K. VISWAN
|
August 16, 1976 |
|
IBRAHIM HAJI Vs. STATE OF KERALA
|
January 22, 1976 |
|
IDICHERIYA Vs. STATE OF KERALA
|
September 30, 1976 |
|
IDICULA Vs. TALUK LAND BOARD KUNNATHOOR
|
July 23, 1976 |
|
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR SWARAJ MOTORS PRIVATE LIMITED
|
July 21, 1976 |
|
INCOME TAX OFFICER Vs. GEORGE C V
|
February 27, 1976 |
|
INDIA SEA FOODS Vs. COMMISSIONER OF INCOME TAX
|
June 4, 1976 |
|
INDIAN ALUMINIUM CO. LTD. Vs. SUPDT. OF CENTRAL EXCISE
|
March 19, 1976 |
|
INSPECTOR GENERAL OF POLICE Vs. K V XAVIER
|
July 7, 1976 |
|
J THOMAS AND CO Vs. GOVERNMENT OF KERALA
|
July 5, 1976 |
|
JANARDHANA PANICKER Vs. MOHAMMED
|
July 20, 1976 |
|
JANARDHANAN PILLAI Vs. KOCHUNARAYANI AMMA
|
March 1, 1976 |
|
JANATHA CONTRACT CO Vs. COMMISSIONER OF INCOME TAX
|
April 8, 1976 |
|
JOHN K KURIEN Vs. PRINCIPAL GOVERNMENT ENGINEERING COLLEGE TRICHUR
|
February 14, 1976 |
|
JOSE T MOOKEN Vs. COMMISSIONER OF INCOME TAX
|
September 23, 1976 |
|
JOSE T MOOKKEN Vs. COMMISSIONER OF INCOMETAX ERNAKULAM
|
September 24, 1976 |
|
JOSEPH Vs. TAHSILDAR MEENACHIL
|
October 22, 1976 |
|
JOSEPH Vs. STATE OF KERALA
|
August 27, 1976 |
|
JOSEPH Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES IDUKKI
|
October 29, 1976 |
|
JOSEPH MICHAEL Vs. SOUTH INDIAN BANK LTD.
|
November 1, 1976 |
|
K A JOSEPH Vs. TALUK LAND BOARD COCHIN
|
March 29, 1976 |
|
K J SAHADEVAN Vs. STATE OF KERALA
|
January 1, 1976 |
|
K. KANAKAMMA Vs. GOVINDA PILLAI SIVASANKHARAN NAIR
|
November 22, 1976 |
|
K. MUKUNDAN Vs. THE CIRCLE INSPECTOR (EXCISE) NEYYATTINKARA AND ORS.
|
June 20, 1976 |
|
KALI KARTHIYAYANI Vs. PAPPU
|
December 28, 1976 |
|
KALPAKA OIL MILLS LTD Vs. STATE OF KERALA
|
January 28, 1976 |
|
KANAKAMMA Vs. SIVASANKARAN NAIR
|
November 2, 1976 |
|
KARAL PUTHEN PURAYIL KANNAN Vs. LAND TRIBUNAL SPECIAL TAHSILDAR EDAKKAD
|
February 5, 1976 |
|
KASARAGOD CO-OPERATIVE LAND MORTGAGE BANK Vs. STATE OF KERALA
|
July 2, 1976 |
|
KELPUNJ ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
June 2, 1976 |
|
KELPUNJ ENTERPRISES Vs. COMMISSIONER OF INCOME TAX
|
January 2, 1976 |
|
KERALA POLYTHENE INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE TRIVANDRUM
|
January 7, 1976 |
|
KESAVA MENON Vs. STATE OF KERALA
|
April 6, 1976 |
|
KESAVA PILLAI KARUNAKARAN PILLAI Vs. OUSEPH JOSEPH
|
March 29, 1976 |
|
KESAVAN NAMBOODIRI Vs. STATE
|
July 8, 1976 |
|
KESAVAN VAIDYAN Vs. COMMISSIONER OF MUNICIPAL COUNCIL ALLEPPEY
|
April 5, 1976 |
|
KINHANNA MOOLYA Vs. SADASIVA BHAT
|
February 2, 1976 |
|
KOCHU OUSEPH Vs. JOSEPH
|
August 2, 1976 |
|
KODIYATHUR PANCHYAT Vs. DISTRICT PANCHAYAT OFFICER CALICUT
|
December 17, 1976 |
|
KORUMBAN Vs. LAND TRIBUNAL TELLICHERRY
|
July 9, 1976 |
|
KOYA Vs. MUTHUKOYA
|
August 20, 1976 |
|
KRISHNA VARMA RAJA Vs. DIST EDUCATIONAL OFFICER KASARAGOD
|
March 17, 1976 |
|
KRISHNAN Vs. NARAYANA PILLAI
|
October 28, 1976 |
|
KRISHNAN Vs. DISTRICT EDUCATIONAL OFFICER ALLEPPEY
|
July 15, 1976 |
|
KRISHNAN MADHAVAN Vs. MAYADEVI
|
March 12, 1976 |
|
KSRTC Vs. MADHAVI AMMA
|
September 16, 1976 |
|
KULASEKHARAPURAM PANCHAYAT Vs. STATE OF KERALA
|
February 4, 1976 |
|
KUMARA MANNADIAR Vs. DIST EDUCATIONAL OFFICER PALGHAT
|
July 2, 1976 |
|
KUMARAN Vs. PRABHAKARAN PILLAI
|
December 17, 1976 |
|
KUNDARA FACTORY WORKERS UNION Vs. LAKSHMI STARCH LIMITED
|
August 26, 1976 |
|
KUNHAMBU Vs. KUNHAYISSUMMA
|
September 16, 1976 |
|
KUNHAMINA UMMA Vs. SPECIAL TAHSILDAR
|
August 18, 1976 |
|
KUNHANAM Vs. THE S. P. V. BANK LTD.
|
July 6, 1976 |
|
KUNHI MOIDI Vs. CHATHU
|
February 16, 1976 |
|
KUNHIKANNAN Vs. STATE OF KERALA
|
November 19, 1976 |
|
KUNJANUJAN THAMPURAN Vs. TALUK LAND BOARD
|
April 6, 1976 |
|
KUNJURAMAN Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
|
July 26, 1976 |
|
KURIAN MATHAI Vs. STATE OF KERALA
|
January 3, 1976 |
|
KUTTIRAYIN AND CO Vs. STATE OF KERALA
|
July 9, 1976 |
|
LAND ACQUISITION OFFICER Vs. XAVIER
|
July 16, 1976 |
|
LISSY Vs. KUTTAN
|
July 12, 1976 |
|
LORD KRISHNA BANK LTD Vs. INSPECTOR GENERAL OF REGISTRATION
|
June 3, 1976 |
|
M G GEORGE Vs. ASSISTANT DIRECTOR SUBSIDIARY INTELLIGENCE BUREAU KOHIMA
|
June 7, 1976 |
|
M K VYDYAR Vs. STATE OF KERALA
|
November 5, 1976 |
|
M KRISHNAN Vs. STATE OF KERALA
|
July 9, 1976 |
|
M. ABDUL JALEEL Vs. CHAEKO THOMAS
|
July 7, 1976 |
|
M. BASHEERUDEEN AND OTHERS Vs. STATE OF KERALA AND OTHERS
|
July 2, 1976 |
|
MADHAVAN KUTTY NAIR Vs. APPELLATE AUTHORITY L R ALLEPPEY
|
August 17, 1976 |
|
MADHAVI AMMA Vs. LOOKKOSE
|
November 12, 1976 |
|
MALAYALA RAJYAM P LTD Vs. BALAKRISHNA PILLAI
|
August 24, 1976 |
|
MANJERI PUBLIC CONVEYANCE MANJERI P O Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY MALAPPURAM AND
|
November 23, 1976 |
|
MATHAI Vs. LAND TRIBUNAL
|
December 17, 1976 |
|
MATHEW T V AND SONS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
|
June 25, 1976 |
|
MERCY MATHEW, PROFESSOR, DEPARTMENT OF ZOOLOGY, F.M.N. COLLEGE, QUILON Vs. THE VICE
|
April 7, 1976 |
|
METRO READYWEAR COMPANY Vs. COLLECTOR OF CUSTOMS
|
July 6, 1976 |
|
MOHAMED MYTHEEN Vs. SREEDHARAN
|
July 9, 1976 |
|
MOHAMMAD HAJI Vs. AYAMMA
|
March 25, 1976 |
|
MOHAMMAD K Vs. INCOME TAX OFFICER
|
October 21, 1976 |
|
MOHAMMED Vs. STATE OF KERALA
|
September 17, 1976 |
|
MOHAN DAS Vs. VISWANATHA MENON
|
January 13, 1976 |
|
MOTHER SUPERIOR ADORATION CONVENT Vs. D E O
|
February 28, 1976 |
|
MUHAMMED Vs. SAINABI
|
September 28, 1976 |
|
N K MOIDINKUNHI Vs. K N ABDULLA
|
August 24, 1976 |
|
N. K. KRISHNAN Vs. MANAGER, PALLIPPURAM UNION BASIC AND U. P. SCHOOL
|
August 4, 1976 |
|
NADESAN PILLAI Vs. THANKAVELU PILLAI
|
July 28, 1976 |
|
NARAYANA PATTAR Vs. STATE OF KERALA
|
December 3, 1976 |
|
NEELAKANTAN Vs. DISTRICT COLLECTOR QUILON
|
January 16, 1976 |
|
NELSON Vs. REGIONAL TRANSPORT OFFICER
|
March 25, 1976 |
|
OFFICIAL LIQUIDATOR Vs. KADIR
|
December 21, 1976 |
|
OUSEPH MATHEW Vs. OFFICIAL LIQUIDATOR, CATHOLIC BANK OF INDIA LTD
|
July 14, 1976 |
|
P K GOPI Vs. STATE OF KERALA
|
July 26, 1976 |
|
P S SEBASTIAN Vs. CO-OPERATIVE INSPECTOR
|
June 2, 1976 |
|
P V BRORS STARCH INDUSTRIALS Vs. STATE OF KERALA
|
July 15, 1976 |
|
PADMANABHAN ADIYODI Vs. MANAGER CORPORATE EDUCATIONAL AGENCY R C DIOCESE OF CALICUT
|
October 29, 1976 |
|
PADMINIKUTTY AMMA Vs. SUBBAIN CHETTIAR
|
August 23, 1976 |
|
PALGHAT COOPERATIVE MARKETING SOCIETY LTD. Vs. STATE OF KERALA
|
December 30, 1976 |
|
PARAMESWARAN PILLAI Vs. NARAYANAN NAIR
|
February 6, 1976 |
|
PARASURAMAN Vs. PURUSHOTHAMAN AND CO
|
October 6, 1976 |
|
PAUL JAYAN Vs. UNIVERSITY OF KERALA
|
November 24, 1976 |
|
PAYYANNUR PANCHAYAT Vs. STATE OF KERALA
|
October 22, 1976 |
|
PEIRCE LESLIE INDIA LTD. Vs. KUNHEERIUM
|
June 23, 1976 |
|
PRAKASH MATCH AND PLYWOOD WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
August 10, 1976 |
|
PREMIER TYRES LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISES
|
June 22, 1976 |
|
PRESIDENT RUBBER INDUSTRIAL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
|
March 1, 1976 |
|
PRESIDENT RUBBER INDUSTRIAL CO-OPERATIVE SOCIETY Vs. STATE OF KERALA
|
September 11, 1976 |
|
PURUSHAN Vs. PRAKASAN
|
November 19, 1976 |
|
RADHAKRISHNA MENON Vs. VILLAGE OFFICER
|
January 22, 1976 |
|
RAGHAVAN Vs. STATE OF KERALA
|
November 22, 1976 |
|
RAGHAVAN Vs. RTO TRIVANDRUM
|
November 24, 1976 |
|
RAGHAVAN NAIR Vs. NARAYANA PANICKER
|
April 20, 1976 |
|
RAMA IYER Vs. TALUK LAND BOARD
|
November 23, 1976 |
|
RAMAN Vs. RAGHAVAN NAIR
|
September 24, 1976 |
|
RAMANKUTTY Vs. KRISHNA IYER
|
March 9, 1976 |
|
RAMESAN Vs. KUNHIPALU
|
January 21, 1976 |
|
RAMUNNI NAIR Vs. STATE OF KERALA
|
March 10, 1976 |
|
RBI Vs. RAJAPPAN NAIR
|
August 19, 1976 |
|
REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION ERNAKULAM Vs. K K VASU
|
January 8, 1976 |
|
REGIONAL DIRECTOR ESIC TRICHUR Vs. PARAMESWARAN PILLAI
|
September 3, 1976 |
|
REGISTRAR UNIVERSITY OF COCHIN Vs. VINCENT PANIKULANGARA
|
July 20, 1976 |
|
RT REV MSGR MARK NETTO Vs. GOVERNMENT OF KERALA
|
March 5, 1976 |
|
RUGMINI AMMAL Vs. GOPALAKRISHNA PILLAI
|
September 6, 1976 |
|
SAHITHYA PRAVARTHAKA COOPERATIVE SOCIETY LTD Vs. KAMALALAYA PRINTING WORKS AND BOOK DEPOT
|
August 26, 1976 |
|
SAMUEL Vs. CHERIYAN
|
October 6, 1976 |
|
SANKARA GUPTAN Vs. PADMANABHAN
|
May 27, 1976 |
|
SANKARA PILLAI Vs. KESAVAN
|
June 28, 1976 |
|
SANKARAN NAIR Vs. MADHAVAN PILLAI
|
October 22, 1976 |
|
SANKU Vs. STATE OF KERALA
|
October 20, 1976 |
|
SAROJANI Vs. LAND TRIBUNAL TRIVANDRUM
|
January 21, 1976 |
|
SAROJINI AMMA Vs. SUMATHY AMMA
|
December 1, 1976 |
|
SEBASTIAN Vs. STATE OF KERALA
|
December 6, 1976 |
|
SEBASTIAN Vs. STATE OF KERALA
|
August 30, 1976 |
|
SECRETARY MALABAR MARKET COMMITTEE CALICUT Vs. ABDU
|
January 9, 1976 |
|
SEKHARAN Vs. STATE OF KERALA
|
January 2, 1976 |
|
SETHU LAKSHMI BAYI Vs. STATE OF KERALA
|
July 30, 1976 |
|
SHEIKH MAITHEEN Vs. GEORGE
|
October 5, 1976 |
|
SIMON THOMAS Vs. STATE BANK OF TRAVANCORE
|
February 9, 1976 |
|
SOMASEKHARAN NAIR Vs. DIRECTOR OF EMPLOYMENT
|
August 16, 1976 |
|
SOUTH INDIAN BANK LTD Vs. IMPERIAL CHIT FUNDS P LIMITED
|
October 25, 1976 |
|
SOUTH INDIAN BANK LTD Vs. IMPERIAL CHIT FUNDS (P.) LTD
|
March 18, 1976 |
|
SOUTHERN RAILWAY Vs. SAMIKUTTY
|
May 26, 1976 |
|
SREEKUMAR Vs. PREMA
|
February 19, 1976 |
|
SREEPATHI POTI Vs. VENKITASUBRAMONIA IYER
|
February 17, 1976 |
|
ST. JOSEPH S PROVINCE OF MARY IMMACULATE Vs. STATE OF KERALA
|
March 17, 1976 |
|
STATE Vs. K C ANDRU
|
January 5, 1976 |
|
STATE BANK OF TRAVANCORE Vs. MAY C GEORGE
|
January 5, 1976 |
|
STATE OF KERALA Vs. DEVASY MANJOORAN
|
April 1, 1976 |
|
STATE OF KERALA Vs. CHANDRADASS BUTT
|
March 18, 1976 |
|
STATE OF KERALA Vs. ABUBACKER
|
March 23, 1976 |
|
STATE OF KERALA Vs. P M KURUVILLA
|
September 29, 1976 |
|
STATE OF KERALA Vs. TRAVANCORE RUBBERS LTD
|
July 22, 1976 |
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STATE OF KERALA Vs. BENEDICT MAR GREGORIOS
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November 11, 1976 |
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SUBRAMONIA IYER Vs. PACHI AMMA LEKSHMIKUTTY AMMA
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May 28, 1976 |
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SUBRAMONIA IYER V Vs. COMMISSIONER OF INCOME TAX
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June 30, 1976 |
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SUBRAMONIAM Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
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July 30, 1976 |
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SUKUMARA MENON Vs. TANKA
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June 11, 1976 |
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SUKUMARAN Vs. SUKUMARAN UNNI
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March 3, 1976 |
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SUKUMARAN THANKAL Vs. JANAKI AMMA
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December 16, 1976 |
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SUPERINTENDENT OF CENTRAL EXCISE Vs. MADRAS RUBBER FACTORY LTD.
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April 1, 1976 |
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SURENDRAN Vs. STATE
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October 5, 1976 |
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SUSEELA Vs. MANAGER SREENARAYANA DHARMASANGAM SCHOOL
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March 12, 1976 |
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SWARNAMBAL Vs. ABU
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December 3, 1976 |
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THANKAM Vs. DAMODARAN
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July 22, 1976 |
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THANKAMMA Vs. DIRECTOR OF PUBLIC INSTRUCTION
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November 30, 1976 |
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THANKAPPAN Vs. SUB DIVISIONAL OFFICER TELEGRAPHS TRICHUR
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July 8, 1976 |
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THANKAPPAN Vs. MUKUNDAN UNNI
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August 24, 1976 |
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THASILDAR ALWAYE Vs. P V ANTONY
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October 6, 1976 |
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THE OFFICIAL LIQUIDATOR, PALGHAT METAL INDUSTRIES COMPANY LTD. Vs. THE ASST. COMMISSIONER, SPECIAL CIRCLE, PALGHAT
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January 23, 1976 |
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THOMAS Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
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February 17, 1976 |
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THOMAS Vs. STATE BANK OF TRAVANCORE
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October 20, 1976 |
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THOMAS Vs. MATHAI
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December 21, 1976 |
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THOMAS KATHANAR Vs. KESAVAN
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October 29, 1976 |
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THOMAS MARIAMMA Vs. TALUK LAND BOARD THIRUVALLA
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February 24, 1976 |
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THOMMAN Vs. TALUK LAND BOARD MUKUNDAPURAM
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October 26, 1976 |
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THRESIA Vs. XAVIER
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February 24, 1976 |
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TRAVANCORE RAYONS LTD Vs. TRAVANCORE RAYONS EMPLOYEES UNION
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November 29, 1976 |
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ULHANNAN VARGHESE Vs. OFFICIAL RECEIVER
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February 20, 1976 |
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V V ALI KOYA HAJI Vs. ASSISTANT COMMISSIONER OF SALES TAX
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February 3, 1976 |
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VARGHESE Vs. STATE
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March 17, 1976 |
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VARGHESE ANNAMMA Vs. CHACKO GEORGE
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August 23, 1976 |
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VARGHESE VARGHESE Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
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May 7, 1976 |
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VARKEY Vs. PACIFIC PROCON LTD
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April 2, 1976 |
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VASUDEVAN Vs. STATE
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April 6, 1976 |
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VELAYUDHAN Vs. STATE OF KERALA
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November 16, 1976 |
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VELAYUDHANACHARI Vs. KERALA STATE ROAD CORPORATION
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August 11, 1976 |
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VENGALATH MADATHIL TAVAZHI KARNAVAN Vs. THOREKKAT KUNHIKRISHNAN
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July 8, 1976 |
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VIMALA COLD STORAGE Vs. STATE OF KERALA
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February 16, 1976 |
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WANDOOR JUPITER CHITS P LTD Vs. GOVINDAN NAIR
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July 6, 1976 |
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XAVIER Vs. BABU
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February 19, 1976 |