|
SHANKER PAINTS & OIL MILLS, LIMITED Vs. MUNICIPAL COUNCIL, SHERTALLAI
|
August 8, 1975 |
|
A C BOPANNA Vs. STATE OF KERALA
|
January 13, 1975 |
|
ABDUL KADER Vs. STATE OF KERALA
|
February 10, 1975 |
|
ABDUL RAHIMAN Vs. CIT
|
July 17, 1975 |
|
ABDUL RAHIMAN CHOWGHAT Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1975 |
|
ABDULLA Vs. STATE
|
March 13, 1975 |
|
ABDURAHIMAN MUSALIAR Vs. MAMMOONHI
|
October 29, 1975 |
|
ABRAHAM Vs. TAHSILDAR THODUPUZHA
|
December 5, 1975 |
|
ADICHAN AYYAN Vs. KURUMPI
|
February 6, 1975 |
|
ADVOCATE GENERAL Vs. BHOUMAN
|
January 15, 1975 |
|
ADVOCATE GENERAL Vs. ABRAHAM GEORGE
|
June 23, 1975 |
|
AKHILA KERALA VALA SAMUDHAYA SAMITHY Vs. STATE OF KERALA
|
January 8, 1975 |
|
ALLEPPY CO LTD Vs. CIT KERALA
|
June 16, 1975 |
|
ALUMINIUM INDUSTRIES LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
September 16, 1975 |
|
ANANTHAKRISHNAN Vs. STATE OF KERALA
|
February 26, 1975 |
|
ANNAMMA Vs. TRESIAMMA
|
March 19, 1975 |
|
ANNAMMA VARGHESE Vs. REGIONAL TRANSPORT OFFICER ALLEPPEY
|
August 27, 1975 |
|
ANTONY Vs. TAHSILDAR ALWAYE
|
March 21, 1975 |
|
APPA Vs. MUTHANI
|
September 25, 1975 |
|
ARVINDAKSHA PANICKER Vs. PERUMBALAM SERVICE CO OPERATIVE SOCIETY
|
August 6, 1975 |
|
ASST SECURITY OFFICER RAILWAY PROTECTION FORCE Vs. K KULLINGA GOUNDER
|
September 10, 1975 |
|
ASSY AMMA Vs. AISABI
|
December 12, 1975 |
|
AYYAPPAN EZHUTHACHAN Vs. ANTONY
|
December 15, 1975 |
|
BALACHANDRAN Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
|
June 27, 1975 |
|
BALAJI MOTORS Vs. RTA TRICHUR
|
August 7, 1975 |
|
BALAJI MOTORS TRICHUR Vs. REGIONAL TRANSPORTS AUTHORITY
|
September 16, 1975 |
|
BALAKRISHNA PILLAI Vs. VASUDEVAN
|
September 17, 1975 |
|
BALAKRISHNAN Vs. COMPTROLLER AND AUDITOR GENERAL OF INDIA
|
October 22, 1975 |
|
BALAN Vs. DIST PANCHAYAT OFFICER MALAPPURAM
|
March 10, 1975 |
|
BHAGAVATHY UMMINI Vs. RAMANKUTTY
|
April 9, 1975 |
|
BHASKARAN NAIR Vs. STATE OF KERALA
|
January 6, 1975 |
|
BHASKARAN NAIR Vs. CO OPERATIVE TRIBUNAL TRIVANDRUM
|
December 9, 1975 |
|
BHASKARAN NAIR Vs. MANAGEMENT PREMIER TYRES LIMITED
|
September 23, 1975 |
|
BHAVANI Vs. KRISHNAN
|
October 23, 1975 |
|
BOOTA PURE DRUG CO INDIA LTD Vs. K C BASTIAN
|
October 23, 1975 |
|
BRAHAM Vs. JOSEPH
|
August 6, 1975 |
|
C V GEORGE Vs. ITO CALICUT
|
January 27, 1975 |
|
C V XAVIER Vs. FRANCIS LEONARD PAPPALI
|
April 10, 1975 |
|
CAIT Vs. PARUKUTTY AMMA
|
October 11, 1975 |
|
CAIT Vs. M J CHERIAN
|
November 19, 1975 |
|
CENTRAL AUTOMOBILES Vs. STATE OF KERALA
|
March 4, 1975 |
|
CHACKO JOSE Vs. STATE OF KERALA
|
November 7, 1975 |
|
CHACKO OOMMEN Vs. PADMAVATHI AMMA
|
September 8, 1975 |
|
CHAIRMAN COCHIN DOCK LABOUR BOARD Vs. P J GEORGE
|
June 20, 1975 |
|
CHAIRMAN S I W T S Vs. ARJUNAN
|
July 29, 1975 |
|
CHANDA PILLAI Vs. MUNSIFF TIRUVALLA
|
September 16, 1975 |
|
CHANDRASEKHARA PRABHU Vs. STATE OF KERALA
|
August 28, 1975 |
|
CHANDRAVALLY Vs. STATE OF KERALA
|
July 1, 1975 |
|
CHEEKUTTY Vs. LAND TRIBUNAL ALANGAD
|
September 10, 1975 |
|
CHELLAPPAN Vs. ADDITIONAL COLLECTOR OF CUSTOMS
|
October 15, 1975 |
|
CHELLAPPAN Vs. K ALYANI
|
January 15, 1975 |
|
CHERIAN Vs. KOCHUVAREED
|
February 4, 1975 |
|
CIRCLE INSPECTOR EXCISE NEYYATTINKARA Vs. K MUKUNDAN
|
July 4, 1975 |
|
COASTAL FOOD PACKERS COCHIN Vs. STATE OF KERALA
|
March 10, 1975 |
|
COCHIN COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 11, 1975 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PARUKUTTI AMMA P
|
September 11, 1975 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KRISHNAN NAIR K N
|
September 4, 1975 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. VELLIMALA ESTATE
|
September 17, 1975 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CHERIAN M J
|
November 19, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD COMPANY
|
December 10, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. UNION ENGINEERING WORKS
|
October 1, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. HIGH LAND PRODUCE COMPANY LIMITED
|
July 8, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. MITTAL STEEL RE ROLLING AND ALLIED INDUSTRIES PRIVATE LIMITED
|
April 9, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
|
March 25, 1975 |
|
COMMISSIONER OF INCOME-TAX, KERALA Vs. THE ERNAKULAM CHAMBER OF COMMERCE
|
April 1, 1975 |
|
COMMISSIONER OF WEALTH TAX Vs. PATHUMMABI V
|
April 7, 1975 |
|
COMMISSIONER OF WEALTH TAX Vs. K GOPINATHAN NAIR
|
December 12, 1975 |
|
CONSTRUCTION COMPANY CHANGANACHERRY Vs. STATE OF KERALA
|
April 11, 1975 |
|
COROMANDEL FISHERIES Vs. COLLECTOR OF CUSTOMS
|
July 7, 1975 |
|
D V DMONTE Vs. CENTRAL GOVERNMENT
|
July 1, 1975 |
|
DALMIA INTERNATIONAL LIMITED Vs. THOMAS
|
January 21, 1975 |
|
DAMODARA MENON Vs. PERSONAL ASSISTANT L A TO DIST COLLECTOR ERNAKULAM
|
June 10, 1975 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. BALAKRISHNA PILLAI
|
April 10, 1975 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. A KHADER KUNHI SONS CANNANORE
|
November 13, 1975 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM Vs. TIRUMBADI RUBBER COMPANY LTD
|
August 6, 1975 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM Vs. CALICUT COMPANY
|
April 10, 1975 |
|
DEPUTY COMMISSIONER OF SALES TAX Vs. ADVANI OORLIKON P LTD
|
October 24, 1975 |
|
DEVASSY Vs. ASST REGISTRAR OF CO OPERATIVE SOCIETIES
|
June 19, 1975 |
|
DEVASY Vs. MALU
|
April 8, 1975 |
|
DIRECTOR OF PUBLIC INSTRUCTION Vs. A.MOHAMMED
|
March 3, 1975 |
|
DISTRICT COLLECTOR ERNAKULAM Vs. ITTIAVIRA JOHN
|
June 24, 1975 |
|
DIVAKARA PANICKER Vs. STATE OF KERALA
|
October 29, 1975 |
|
DY CAIT AND SALES TAX Vs. CHANDRA CORPORATION
|
December 17, 1975 |
|
DY CAIT AND SALES TAX Vs. N S MOOZ
|
April 11, 1975 |
|
E J PETER AND CO Vs. INCOMETAX OFFICER ERNAKULAM
|
October 28, 1975 |
|
E K IBRAHIM Vs. JOSEPH
|
February 10, 1975 |
|
EXECUTIVE ENGINEER, SOUTHERN RAILWAY, ERNAKULAM Vs. K.V. RAMAN
|
January 31, 1975 |
|
FEDERAL BANK LTD Vs. P S P PANICKER SIMON CARVES INDIA LTD
|
June 9, 1975 |
|
FOOD INSPECTOR Vs. PICHAYA KONAR PARAMESWARAN
|
March 4, 1975 |
|
FOOD INSPECTOR COCHIN CORPORATION Vs. KUMARAN RAJAN
|
December 19, 1975 |
|
FRIENDS UNION OIL MILLS Vs. INCOME TAX OFFICER
|
July 8, 1975 |
|
GANGADHARAN NAMBIAR Vs. THAMBAYI
|
October 17, 1975 |
|
GENERAL SECRETARY, MCDOWELL EMPLOYEES ASSOCIATION Vs. MCDOWELL & CO. LIMITED
|
September 25, 1975 |
|
GEORGE Vs. STATE OF KERALA
|
September 25, 1975 |
|
GEORGE C V Vs. INCOME TAX OFFICER
|
January 27, 1975 |
|
GLAXO LABORATORIES INDIA LTD Vs. INDUSTRIAL TRIBUNAL CALICUT
|
March 31, 1975 |
|
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
|
October 1, 1975 |
|
GOPALAN Vs. OOMMEN
|
January 16, 1975 |
|
GOPALAN Vs. ANGAMALI CHIT FUND P LTD
|
April 19, 1975 |
|
GOVINDJI AND BROS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 30, 1975 |
|
GRACY Vs. ASSISTANT EDUCATIONAL OFFICER
|
October 24, 1975 |
|
GURUVAYUR DEVASWOM COMMITTEE Vs. INCOME-TAX OFFICER TRICHUR
|
July 30, 1975 |
|
GWALIOR RAYON SILK MFG WVG CO LTD Vs. UNION OF INDIA
|
June 5, 1975 |
|
GWALIOR RAYON SILK MFG. (WVG.) CO. LTD. Vs. UNION OF INDIA
|
January 28, 1975 |
|
HARIDAS Vs. MERCANTILE EMPLOYEES ASSOCIATION
|
January 17, 1975 |
|
HARIDASA MENON Vs. SARASWATHI BHAI AMMA
|
July 31, 1975 |
|
HARRISONS AND CROSFIELD LIMITED Vs. INDUSTRIAL TRIBUNAL
|
October 24, 1975 |
|
HINDUSTAN INSECTICIDES LTD. Vs. INDUSTRIAL TRIBUNAL AND ORS.
|
August 28, 1975 |
|
IKKANDA WARRIYAR Vs. STATE OF KERALA
|
October 1, 1975 |
|
IMBICHAMU Vs. IMBICHI PATHUMMABI
|
February 3, 1975 |
|
INCOME TAX OFFICER Vs. SARADA THAMPATTY N K
|
June 30, 1975 |
|
INCOME TAX OFFICER Vs. SHAJAHAN M
|
October 1, 1975 |
|
INCOME TAX OFFICER Vs. SHAJAHAN
|
July 1, 1975 |
|
INCOME-TAX OFFICER, ERNAKULAM Vs. MAMBAD TIMBER AND ESTATES PRIVATE LTD.
|
October 8, 1975 |
|
ISMAIL Vs. ALWAYE MUNICIPALITY ALWAYE
|
June 25, 1975 |
|
IYPER Vs. L.I.C. OF INDIA
|
April 18, 1975 |
|
JAMES GEORGE Vs. GENERAL MANAGER, UNITED COMMERCIAL BANK, CALCUTTA
|
July 8, 1975 |
|
JAYARAMAN Vs. THE KERALA STATE ELECTRICITY BOARD
|
February 4, 1975 |
|
JOHN Vs. MATHEW
|
January 8, 1975 |
|
JOHNSON Vs. KUNJU KUNJU
|
June 24, 1975 |
|
JOHNY BROTHERS Vs. ASSISTANT COLLECTOR OF CUTOMS
|
January 27, 1975 |
|
JONEY Vs. DIRECTOR OF TELEGRAPHS
|
October 23, 1975 |
|
JOSE THOMAS Vs. MUNICIPAL COMMISSIONER PALAI
|
November 4, 1975 |
|
JOSEPH Vs. VELAYUDHAN PILLAI
|
May 28, 1975 |
|
JOSEPH ABRAHAM Vs. THANKAMMA
|
July 1, 1975 |
|
K B WAS Vs. COCHIN REFINERIES LTD
|
October 3, 1975 |
|
K E APPUKUTTY Vs. EXECUTIVE OFFICER MADAI PANCHAYAT
|
January 2, 1975 |
|
K J ANTONY Vs. STATE OF KERALA
|
September 18, 1975 |
|
K K KURUVILA Vs. UNION OF INDIA
|
January 31, 1975 |
|
K MUKUNDAN Vs. CIRCLE INSPECTOR EXCISE NEYYATTINKARA
|
June 20, 1975 |
|
K N KALLYANIKUTTY MARUMALAMMA Vs. BLOCK DEVELOPMENT OFFICER-CUM-LAND TRIBUNAL
|
March 10, 1975 |
|
K P POULOSE Vs. ASSISTANT LABOUR OFFICER
|
February 25, 1975 |
|
K S GANGADHARA PANICKER Vs. VASUDEVAN HEALTH INSPECTOR
|
June 20, 1975 |
|
K S JOSEPH Vs. STATE OF KERALA
|
August 13, 1975 |
|
K T ABRAHAM Vs. DIVISIONAL FOREST OFFICER MALAYATTUR
|
October 6, 1975 |
|
K T ANTONY Vs. STATE OF KERALA
|
March 3, 1975 |
|
K. NARAYANAN ELAYIDOM Vs. STATE OF KERALA
|
February 24, 1975 |
|
KALLIANIKUTTY AMMA Vs. VELAYUDHAN
|
June 25, 1975 |
|
KALLIYANI Vs. LEELA
|
December 13, 1975 |
|
KARICHORI RAMAN NAIR Vs. KODOTH KRISHNAN NAIR
|
July 1, 1975 |
|
KARUNAKARAN PILLAI Vs. JOSEPH
|
March 29, 1975 |
|
KATHIRU KUNJU BULKOOSE BEGUM Vs. EBRAHIM SAIT KHADEEJA BAI
|
July 18, 1975 |
|
KATTOOR CO OPERATIVE SOCIETY LTD Vs. V K MOHAMMED
|
August 25, 1975 |
|
KERALA PUBLIC SERVICE COMMISSION Vs. VARGHESE
|
March 14, 1975 |
|
KERALA TILE AND CLAY WORKS Vs. COMMISSIONER OF INCOME TAX
|
November 28, 1975 |
|
KESAVAN NAIR Vs. ASSISTANT EDUCATIONAL OFFICER
|
January 17, 1975 |
|
KESAVARU PADMAVATHI ANTHARJANAM Vs. MUHAMMED KUNJU SHAMSUDDIN KUNJU
|
June 30, 1975 |
|
KOCHANDI A A Vs. AGRICULTURAL INCOME TAX OFFICER
|
December 9, 1975 |
|
KOCHAPPAN PILLAI Vs. CHELLAPPAN
|
November 17, 1975 |
|
KOCHUKESAVAN Vs. RAMAN PADMANABHAN
|
April 2, 1975 |
|
KORAN Vs. ASSISTANT EDUCATIONAL OFFICER
|
April 4, 1975 |
|
KOSHY KOSHY Vs. STATE OF KERALA
|
June 17, 1975 |
|
KOSITY Vs. LUCKOSE
|
February 14, 1975 |
|
KPSC Vs. JAYADEV
|
January 21, 1975 |
|
KRISHNAN Vs. STATE OF KERALA
|
May 29, 1975 |
|
KRISHNANKUTTY Vs. SENIOR SUPT OF POST OFFICES
|
June 23, 1975 |
|
KRISHNANKUTTY Vs. STATE OF KERALA
|
August 7, 1975 |
|
KUNHAPPAN Vs. STATE OF KERALA
|
August 6, 1975 |
|
KUNHAVULLA MUSSALIAR Vs. MOHAMED MUSSALIAR
|
March 21, 1975 |
|
KUNHI MOYIN Vs. PATHUMMA
|
December 1, 1975 |
|
KUNHIMANNAN Vs. ADDL SUB INSPECTOR OF POLICE CALICUT
|
December 16, 1975 |
|
KUNHIRAMAN Vs. KUNHAPPU
|
December 16, 1975 |
|
KUNI ARIPPANDI Vs. UMMAR
|
December 15, 1975 |
|
KUNJU MOHAMMED Vs. LABOUR OFFICER
|
June 16, 1975 |
|
KUNNIRICKAL CHITTY FUND Vs. NARAYANAN NAIR
|
February 6, 1975 |
|
KURIAN Vs. VASU
|
October 23, 1975 |
|
KURIAN Vs. JOB
|
March 5, 1975 |
|
KURIEN Vs. STATE OF KERALA
|
October 10, 1975 |
|
KURIEN SAMUEL Vs. RAMAKRISHNA KURUP
|
February 27, 1975 |
|
KURIES AND TRADES LTD Vs. CIT KERALA
|
June 24, 1975 |
|
KUTTAN Vs. STATE OF KERALA
|
October 24, 1975 |
|
LAND ACQUISITION OFFICER AND ADDITIONAL P A L A TO THE COLLECTOR KOTTAYAM Vs. MATHEWS MAR IVANIOUS
|
May 28, 1975 |
|
LOOKOSE JOSE Vs. CHANDY SKARIAH
|
May 29, 1975 |
|
LUCKOSE K C Vs. INCOME TAX OFFICER
|
June 27, 1975 |
|
M C GEORGE Vs. MOOVATTUPUZHA MUNICIPALITY
|
January 27, 1975 |
|
M C JACOB Vs. INTELLIGENCE OFFICER AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM
|
July 15, 1975 |
|
M CHANDA PILLAI Vs. DANIEL MAR PHILAXINOSE
|
January 8, 1975 |
|
M G VENUGOPALAN Vs. EDAYIL VEETTIL GOVINDAN
|
September 4, 1975 |
|
M J GEORGE Vs. SUMATHI
|
October 31, 1975 |
|
M J THOMAS PROP CURRENT BOOK HOUSE TRICHUR Vs. DISTRICT COLLECTOR KOZHIKODE
|
May 29, 1975 |
|
M M NAGALINGA NADAR AND SONS Vs. STATE OF KERALA
|
June 20, 1975 |
|
M M THOMAS Vs. UNION OF INDIA
|
August 11, 1975 |
|
M V ALI Vs. KUNJANNAMMA PHILIPOSE
|
July 22, 1975 |
|
M. MOHAMMED Vs. COLLECTOR OF CUSTOMS AND C. EX.
|
March 25, 1975 |
|
MADHAVAN NAIR R Vs. COMMISSIONER OF INCOME TAX
|
December 1, 1975 |
|
MADHAVANN NAIR Vs. CANARA BANK LTD., QUILON
|
March 13, 1975 |
|
MADHAVIKUTTY AMMA Vs. BHASKER
|
February 4, 1975 |
|
MADRAS BANGALORE TRANSPORT COMPANY PRIVATE LIMITED Vs. K A SEBASTIAN
|
April 1, 1975 |
|
MADRAS RUBBER FACTORY LTD. Vs. ASSISTANT COLLECTOR OF CENTRAL EX.
|
July 24, 1975 |
|
MALABAR STEAMSHIP CO. LTD. Vs. ASSISTANT COLLECTOR OF CUSTOMS
|
October 15, 1975 |
|
MAMMON K CHERIAN Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1975 |
|
MANAGER ST MARYS HIGH SCHOOL THALACODE Vs. POULOSE
|
January 24, 1975 |
|
MANAGER, M.V.U.P.S., CHOWARA Vs. STATE OF KERALA
|
July 11, 1975 |
|
MANGALAMBAL Vs. DIVAKARAN NAMBOODIRI
|
June 3, 1975 |
|
MANI J MEENATTOR ADVOCATE Vs. POPULAR BANK LTD
|
January 8, 1975 |
|
MANUEL Vs. EXECUTIVE ENGINEER
|
November 28, 1975 |
|
MARY Vs. KERALA STATE ELECTRICITY BOARD
|
November 5, 1975 |
|
MARY C GEORGE Vs. SHAREEFA BEEVI
|
February 18, 1975 |
|
MATHAI VARKEY Vs. ACHUTHAN DAMODARAN
|
March 21, 1975 |
|
MATHUKUTTI Vs. TALUK LAND BOARD PONNANI
|
July 10, 1975 |
|
MOHAMMAD HAJI Vs. UMANANDA KAMATH
|
June 16, 1975 |
|
MOHAMMED HAJI Vs. UNNI MOYI
|
December 9, 1975 |
|
MOHAMMED SHAFI Vs. STATE OF KERALA
|
December 4, 1975 |
|
MOOKKEN DEVASSY OUSEPH AND SONS Vs. STATE OF KERALA
|
August 28, 1975 |
|
MORAN MAR BASSELIOSE AUGEN I Vs. KURIAKOSE MAR KOORILOSE
|
January 8, 1975 |
|
MUGAL LINE LTD Vs. FOOD CORPORATION OF INDIA
|
April 10, 1975 |
|
MUKUNDAN Vs. STATE OF KERALA
|
June 18, 1975 |
|
N P PADMANABHAN Vs. SUPERINTENDENT OF POST OFFICES CANNANORE
|
February 13, 1975 |
|
N. DHARMADAN ADVOCATE, LIQUIDATOR, ASOKA BANK LTD. Vs. COMMISSIONER OF INCOME-TAX, ERNAKULAM
|
August 14, 1975 |
|
N.K. NARAYANAN Vs. STATE OF KERALA
|
February 26, 1975 |
|
NALINI KUMARI Vs. STATE OF KERALA
|
March 5, 1975 |
|
NARAYANAN Vs. REGIONAL TRANSPORT AUTHORITY CANNANORE
|
March 14, 1975 |
|
NARAYANAN CHETTY Vs. TALUK LAND BOARD N WYNAD
|
October 31, 1975 |
|
NATARAJA GOWDER Vs. MUNICIPAL COUNCIL PALGHAT
|
July 2, 1975 |
|
NATARAJAN Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY AND
|
August 12, 1975 |
|
OFFICIAL LIQUIDATOR Vs. MADURA CO P LTD
|
June 30, 1975 |
|
OURUPUVIL MATHEW OUSEPH Vs. DISTRICT COLLECTOR ERNAKULAM
|
July 17, 1975 |
|
P C ITTYMAW SON Vs. STATE OF KERALA
|
October 29, 1975 |
|
P G THANKAMMA Vs. V S KUNJAMMA
|
December 4, 1975 |
|
P J GRACE Vs. STATE OF KERALA
|
July 29, 1975 |
|
P J ZACHARIA Vs. STATE OF KERALA
|
December 18, 1975 |
|
P K GOPINATHAN NAIR Vs. EXECUTIVE OFFICER
|
July 14, 1975 |
|
P KESAVAN AND COMPANY Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
November 10, 1975 |
|
P M GEORGE Vs. DY LABOUR COMMISSIONER
|
July 1, 1975 |
|
P MULJI AND SONS AFRICA Vs. KERALA PRODUCE EXPORTING CO
|
June 17, 1975 |
|
P R TEXTILES Vs. COMMISSIONER OF INCOME TAX KERALA
|
February 19, 1975 |
|
P T VARGHESE Vs. STATE OF KERALA
|
September 10, 1975 |
|
P V DEVASSYA Vs. P M SHAMSUDDIN
|
November 27, 1975 |
|
P. JOHN KURIAN & ANOTHER Vs. STATE & ANOTHER
|
January 9, 1975 |
|
P.J. MATHAI Vs. THE STATE OF KERALA
|
September 14, 1975 |
|
P.M.S. HAMEED Vs. POPULAR AUTOMOBILES
|
September 24, 1975 |
|
P.V. JOHN Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
September 9, 1975 |
|
PADMA MOVIE HOUSE Vs. CORPORATION OF COCHIN
|
November 17, 1975 |
|
PADMAJA Vs. SIVARAMAN
|
January 10, 1975 |
|
PAILY PAILY Vs. REVENUE DIVISIONAL OFFICER MUVATTUPUZHA L A OFFICER AND
|
May 26, 1975 |
|
PARAMESWARAN NAIR Vs. MADHAVAN NAIR
|
February 14, 1975 |
|
PARU Vs. LAND TRIBUNAL TELLICHERRY
|
January 23, 1975 |
|
PATHU Vs. STATE OF KERALA
|
September 16, 1975 |
|
PAUL Vs. STO
|
September 19, 1975 |
|
PERCY BHANU Vs. YOHANNAN SKARIA
|
June 13, 1975 |
|
PERIYAL NARAYANA RAO Vs. PERIYAL RAMA RAO
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October 6, 1975 |
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PHILIP ABRAHAM AND OTHERS Vs. STATE AND OTHERS
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July 25, 1975 |
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PREM RAJAN Vs. GENERAL MANAGER KERALA STATE ROAD TRANSPORT OFFICE
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November 28, 1975 |
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PRESIDENT HINDUSTAN MOTORS LTD Vs. K M JOSEPH
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October 30, 1975 |
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PYLO LUKA Vs. REGISTRAR OF COMPANIES
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December 15, 1975 |
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R K V MOTORS AND TIMBERS P LTD Vs. M V BALACHANDRA KURUP
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March 24, 1975 |
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RADHA Vs. DISTRICT EDUCATIONAL OFFICER BADAGARA
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June 5, 1975 |
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RADHAKRISHNA ERADI V Vs. TAX RECOVERY OFFICER
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November 21, 1975 |
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RAJA RAJESWARI WEAVING MILLS Vs. UNION OF INDIA
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July 16, 1975 |
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RAJALAKSHMI TEXTILES FINISHING MILLS Vs. SALES TAX OFFICER
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November 5, 1975 |
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RAJASEKHARAN NAIR Vs. STATE OF KERALA
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December 11, 1975 |
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RAMACHANDRAN PILLAI Vs. JOSEPH JOHN
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December 10, 1975 |
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RAMAN PADMANABHAN Vs. DEVAKI THULASI
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October 31, 1975 |
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RAMAN PILLAI BALKRISHNA PILLAI Vs. P VASUDEVAN
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September 17, 1975 |
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RAMAN PILLAY Vs. DAKSHAYANI
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September 18, 1975 |
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RAMANUNNI NAIR Vs. STAT ERNAKULAM
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January 22, 1975 |
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RATENLAL MURAKA Vs. KERALA STATE ELECTRICITY BOARD
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January 23, 1975 |
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RAVI CHELUR Vs. SUBRAMONIA IYER
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October 22, 1975 |
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REGIONAL DIRECTOR ESI CORPORATION TRICHUR Vs. K KRISHNAN
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September 17, 1975 |
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REGIONAL ENGINEERING COLLEGE KOZHIKODE SOCIETY Vs. VICE-CHANCELLOR UNIVERSITY OF CALICUT
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September 1, 1975 |
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S AIYATHURA PILLAI Vs. COMMISSIONER OF INCOME TAX
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November 6, 1975 |
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S. AIYATHURA PILLAI Vs. COMMISSIONER OF INCOME-TAX, KERALA, ERNAKULAM
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November 16, 1975 |
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SADANANDSHENOY Vs. STATE OF KERALA
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July 15, 1975 |
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SADASIVAN PILLAI Vs. STATE OF KERALA
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November 11, 1975 |
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SALES TAX OFFICER I CIRCLE ALLEPPEY Vs. SALES TAX OFFICER I CIRCLE ERNAKULAM
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May 26, 1975 |
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SANKARAN Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
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January 3, 1975 |
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SANKARAN POTTI MADHAVAN POTTI Vs. KOCHEHI KRISHNAN
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March 21, 1975 |
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SANTAKUMARI Vs. RTO KOZHIKODE
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March 3, 1975 |
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SAPHIYA UMMA Vs. LAND TRIBUNAL CANNANORE
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September 23, 1975 |
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SARABAI DORABAI Vs. RAMAN PILLAI KUMARAN NAIR
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June 17, 1975 |
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SATYABHAMAKUTTY PISHARASSIAR Vs. CHINNATHAN MASTER
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December 10, 1975 |
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SENIOR SUPERINTENDENT OF POST OFFICES, TRIVANDRUM Vs. SREEDHARAN NAIR
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September 3, 1975 |
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SHAJAHAN Vs. INCOME TAX OFFICER
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July 31, 1975 |
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SHAMEEN Vs. PRINCIPAL MEDICAL COLLEGE TRIVANDRUM
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February 24, 1975 |
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SIVARAMAKRISHNAN NAIR AND ANOTHER Vs. STATE OF KERALA
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October 21, 1975 |
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SOMANATHAN Vs. UMAITHLAL SHAH
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September 29, 1975 |
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SREE KRISHNA TRADES Vs. STO
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December 2, 1975 |
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SREENIVASA VADHYAR Vs. KRISHNASWAMY NAIDU
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July 9, 1975 |
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ST GEORGE JACOBITE SYRIAN CHURCH Vs. STATE OF KERALA
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September 24, 1975 |
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STATE BANK OF TRAVANCORE Vs. CIT
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March 17, 1975 |
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STATE BANK OF TRAVANCORE Vs. C T GEORGE
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March 19, 1975 |
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STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX
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April 1, 1975 |
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STATE OF KERALA Vs. ACHUTHA PANICKER
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March 26, 1975 |
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STATE OF KERALA Vs. GOPINATHAN NAIR
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March 7, 1975 |
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STATE OF KERALA Vs. P K CHAMU
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February 25, 1975 |
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STATE OF KERALA Vs. M C JOSEPH
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June 3, 1975 |
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STATE OF KERALA Vs. ADICHAN SASI
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September 30, 1975 |
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STATE OF KERALA Vs. K S KRISHNA KUMARI
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July 14, 1975 |
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STATE OF KERALA Vs. KESAVAN NANU
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December 9, 1975 |
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STATE OF KERALA Vs. TRAVANCORE TEA ESTATES COMPANY LTD
|
November 10, 1975 |
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SUDHEER Vs. HEADMISTRESS PANOOR HIGH SCHOOL
|
March 19, 1975 |
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SUJIR GANESH NAYAK AND CO Vs. INCOME TAX OFFICER
|
August 26, 1975 |
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SUNDARAM FINANCE LTD Vs. REGIONAL TRANSPORT OFFICER
|
January 27, 1975 |
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SURENDRAN Vs. POST MASTER GENERAL KERALA
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July 18, 1975 |
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T D JOSEPH Vs. STATE OF KERALA
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September 25, 1975 |
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T M JOSEPH Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
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October 31, 1975 |
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T M POTHEN Vs. STATE OF KERALA
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October 29, 1975 |
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T RAMACHANDRAN Vs. V K KUTTAN
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May 13, 1975 |
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T V ALI Vs. STATE OF KERALA
|
July 8, 1975 |
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T. P. KESAVAN UNNI, SPECIAL DEPUTY TAHSILDAR (LAND REFORMS), CHITTUR, PALGHAT AND OTHERS Vs. THE STATE OF KERALA AND OTHERS
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July 3, 1975 |
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T.T. PYLUNNY ROYAL SMITHS Vs. UNION OF INDIA
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November 21, 1975 |
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THAMPAN THOMAS Vs. STATE OF KERALA
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August 12, 1975 |
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THANIA Vs. D.E.O. ERNAKULAM
|
January 22, 1975 |
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THANKAPPAN PILLAI AND ANOTHER Vs. STATE OF KERALA AND OTHERS
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October 22, 1975 |
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THAYAMBATH JANAKI Vs. STATE OF KERALA
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November 20, 1975 |
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THE WELFARE FUND INSPECTOR Vs. KRISHNAN NAIR
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September 11, 1975 |
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THOMAS Vs. LAND TRIBUNAL VAIKOM
|
October 1, 1975 |
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THOMAS Vs. PUNNOOSE
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May 28, 1975 |
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THOMAS Vs. SARAKUTTY
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March 25, 1975 |
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THRIKKARUVA KUTTYAZHIKOM DEVASWAM Vs. ALIYUMMER ASAN
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September 15, 1975 |
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THRIVIKRAMAN NAMBOODIRI Vs. STATE OF KERALA
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September 29, 1975 |
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TRIVANDRUM CO OPERATIVE DISTRICT WHOLESALE SOCIETY Vs. DY REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM
|
July 3, 1975 |
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V A AUGUSTINE AND CO Vs. STATE OF KERALA
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March 17, 1975 |
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V J MATHUKUTTY Vs. OUSEPH THOMAS
|
September 1, 1975 |
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VALITHAN Vs. ADDITIONAL DEPUTY LABOUR COMMISSIONER & APPELLATE AUTHORITY
|
June 28, 1975 |
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VALLIYIL SREEDEVI AMMA Vs. SUBHADRA DEVI
|
January 20, 1975 |
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VANIAMKULAM SERVICE CO-OPERATIVE BANK LTD Vs. RAMAN NAIR
|
July 2, 1975 |
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VARGHESE Vs. PROVIDENT FUND INSPECTOR
|
February 11, 1975 |
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VARGHESE SAMUEL Vs. VERKEY ABRAHAM
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March 19, 1975 |
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VASISTHA VADHYAR Vs. MOHINI BAI
|
March 10, 1975 |
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VASU Vs. SANTHA
|
July 8, 1975 |
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VASUDEVA PAI Vs. MUNICIPAL COMMISSIONER SHERTALLAI
|
March 6, 1975 |
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VASUDEVAN Vs. STATE
|
October 20, 1975 |
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VASUDEVAN NAMBOODIRIPAD Vs. MUHAMMED KUTTY
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September 24, 1975 |
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VELAPPAN Vs. CHANDRAN
|
July 23, 1975 |
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VELAYUDHAN Vs. NEELAKANTA IYYAN
|
April 4, 1975 |
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VELAYUDHAN PILLAI Vs. SANKARAN
|
June 9, 1975 |
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VELUTHA KUNJAMMA Vs. JANAKI PARVATHI
|
February 19, 1975 |
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VELUTHA KUNJAMMA Vs. JANAKI PARVATHI
|
April 19, 1975 |
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VENUGOPAL Vs. STATE OF KERALA
|
August 8, 1975 |
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VIJAYA STORES Vs. STATE OF KERALA
|
April 11, 1975 |
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VIRONICA Vs. PHILIP
|
February 3, 1975 |
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VISHNU NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
|
June 13, 1975 |
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VISWANATHAN Vs. RAMANKUTTY
|
February 28, 1975 |
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WESTERN INDIA COTTON LIMITED Vs. N RAGHAVAN
|
June 17, 1975 |
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WORKMEN OF COCHIN CHAMBER OF COMMERCE Vs. STATE OF KERALA
|
October 19, 1975 |
|
WORKMEN OF PREMIER TYRES LIMITED Vs. PREMIER TYRES LIMITED
|
December 19, 1975 |
|
ZACHARIA Vs. STATE OF KERALA
|
October 27, 1975 |
|
ZAKHARIA Vs. THE STANDARD MOTOR UNION (P) LTD., ETTUMANOOR (IN LIQUIDATION)
|
April 22, 1975 |
LOGIN