|
ABBAS Vs. KUNHIPATTU
|
April 1, 1974 |
|
ABDUL MUTHALIF ROWTHER P A Vs. INCOME TAX OFFICER
|
February 13, 1974 |
|
ABDUL RAHIM A TRAVANCORE CONFECTIONARY WORKS Vs. COMMISSIONER OF INCOME TAX
|
July 16, 1974 |
|
ABDUL REHIMAN Vs. RAMU
|
February 25, 1974 |
|
ABRAHAM Vs. COMMISSIONER OF INCOME TAX, KERALA
|
March 7, 1974 |
|
ABRAHAM JOSEPH Vs. GOPINATHAN
|
April 9, 1974 |
|
ABRAHAM SUNNY Vs. SREEMATHY AMMA
|
April 9, 1974 |
|
ACHUTHAN NAIR Vs. LEELAMMA
|
September 30, 1974 |
|
ADDITIONAL COLLECTOR OF CUSTOMS AND EXCISE COCHIN Vs. SOUTH INDIAN COILS MILLS
|
October 9, 1974 |
|
AHAMAD K Vs. COMMISSIONER OF INCOME TAX
|
February 11, 1974 |
|
AHAMMED Vs. MOIDEEN
|
April 9, 1974 |
|
ALEYAMMA Vs. SOSAMMA
|
October 11, 1974 |
|
ALEYKUTTY VARKEY THARAKAN Vs. OFFICIAL LIQUIDATOR
|
January 16, 1974 |
|
AMINA Vs. LAND TRIBUNAL BADAGARA
|
March 27, 1974 |
|
APPICHA ASARI UNNI ASARI Vs. VAIRAVAN ASARI SASTHAVASARI
|
August 21, 1974 |
|
ARUMUGHAN Vs. THRESSIA
|
November 29, 1974 |
|
ASIA Vs. AYIDRU
|
July 15, 1974 |
|
ASPINWALL AND CO LTD Vs. SOUDAMINI AMMA
|
August 1, 1974 |
|
ASSAINAR Vs. ITO CALICUT
|
October 11, 1974 |
|
ASSAINAR Vs. INCOME TAX OFFICER
|
October 11, 1974 |
|
BALAKRISHNA MENON Vs. APPELLATE AUTHORITY L R KOZHIKODE
|
December 16, 1974 |
|
BALAKRISHNA REDDIAR Vs. STATE OF KERALA
|
February 5, 1974 |
|
BALAKRISHNAN Vs. DISTRICT MAGISTRATE KOZHIKODE
|
November 15, 1974 |
|
BENEDICT MAR GREGORIOS Vs. STATE OF KERALA
|
July 13, 1974 |
|
BHASKARAN NAIR Vs. SAMUEL
|
July 9, 1974 |
|
BHASKARAN NAIR Vs. GAYATHRIKUTTY AMMA
|
July 11, 1974 |
|
BHOUMAN Vs. STATE OF KERALA
|
December 6, 1974 |
|
BROTHERS TRADING SYNDICATE Vs. CHAMPALESSERI BROTHERS
|
March 11, 1974 |
|
C G G PANICKER Vs. T M EAPEN AND TWO ORS
|
July 11, 1974 |
|
C M XAVIER Vs. LAND ACQUISITION OFFICER
|
September 30, 1974 |
|
CARBORUNDUM UNIVERSAL LTD Vs. ESI CORPORATION TRICHUR
|
December 10, 1974 |
|
CHACKOJOHN Vs. VARKEY CHACKO
|
June 5, 1974 |
|
CHAMINANATTIL BALAKRISHNAN Vs. O P MUHAMMED
|
August 21, 1974 |
|
CHELLAMMA Vs. KUNJU PILLAI
|
June 28, 1974 |
|
CHELUR AGENCIES Vs. APPELLATE AUTHORITY
|
May 27, 1974 |
|
CHINNAN Vs. GOPINATHAN
|
November 21, 1974 |
|
CIT Vs. KOTTAYAM CO OPERATIVE BANK LTD
|
April 9, 1974 |
|
COCHIN MALABAR ESTATE Vs. EXECUTIVE OFFICER VARANTHARAPPILLY PANCHAYAT
|
October 30, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE COCHIN CHEMICALS LIMITED
|
September 12, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. GUJARAT TRAVANCORE AGENCY
|
September 10, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. N S AND NORTH MALABAR PUBLIC CONVEYANCE PRIVATE LIMITED
|
September 27, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. KOTTAYAM CO OPERATIVE BANK LIMITED
|
April 9, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. G B SHUTTELWORTH
|
February 6, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. JOHN P VALAVI
|
January 14, 1974 |
|
COMMISSIONER OF INCOME TAX Vs. DHARMADEEPTI
|
June 12, 1974 |
|
D ANANTHA PRABHU Vs. DISTRICT COLLECTOR
|
March 5, 1974 |
|
DALMIA INTERNATIONAL Vs. INDUSTRIAL TRIBUNAL
|
January 28, 1974 |
|
DAT PETHE Vs. DISTRICT COLLECTOR ERNAKULAM
|
August 20, 1974 |
|
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. ALWAYE AGENCIES
|
January 31, 1974 |
|
DEVAKI AMMA Vs. KUNHIRAMA MARAR
|
August 8, 1974 |
|
DEVAKI AMMA Vs. RAMAKRISHNA PILLAI
|
September 12, 1974 |
|
DEVAKIKUTTY AMMA Vs. STATE OF KERALA
|
December 6, 1974 |
|
DEVASSY MANJOORAN Vs. REGISTRAR UNIVERSITY OF KERALA
|
January 31, 1974 |
|
DEVASSY MANJOORAN Vs. SIVARAMAKRISHNA IYER
|
January 3, 1974 |
|
DEVAYANI AMMA Vs. UNION OF INDIA
|
September 9, 1974 |
|
DHARMAPOSHANAM COMPANY Vs. COMMISSIONER OF INCOME TAX
|
June 12, 1974 |
|
DIVAKARAN Vs. DY DIRECTOR OF FISHERIES
|
June 27, 1974 |
|
E.S.I. CORPORATION, QUILON Vs. SOUTH INDIA CORPORATION (TRAVANCORE) P. LTD., QUILON
|
October 16, 1974 |
|
ELIAMMA CHACKO Vs. PAUL
|
September 19, 1974 |
|
ELIXIR PLASTIC Vs. SUPERINTENDENT OF CENTRAL EXCISE
|
March 15, 1974 |
|
EMMUNNI PANICKER Vs. KRISHNA PANICKER
|
October 21, 1974 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SUHARA BEEVI
|
November 25, 1974 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. RAPHELAMMA VARGHESE
|
December 4, 1974 |
|
ESI CORPORATION Vs. UNITED ELECTRICAL INDUSTRIES LTD
|
December 11, 1974 |
|
ESSAKUTTY HAJI Vs. RAMAN
|
July 9, 1974 |
|
FATHIMA BEEBI Vs. M K RAVINDRANATHAN
|
November 27, 1974 |
|
FATHIMA BEEBI Vs. M.K. RAVINDRANATHAN
|
December 5, 1974 |
|
FODD INSPECTOR Vs. SEETHARAM RICE AND OIL MILS
|
July 23, 1974 |
|
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
|
April 10, 1974 |
|
FOOD INSPECTOR, PALGHAT MUNICIPALITY Vs. SEETHARAM RICE AND OIL MILLS
|
July 3, 1974 |
|
GEEVARGHESE YOHANNAN Vs. P J ABRAHAM KATHANAR
|
November 6, 1974 |
|
GEORGE DAVIS MOOKEN Vs. OLLUKARAN THOMAKUTTY VARIED
|
January 23, 1974 |
|
GEORGE SARA Vs. VARGHESE ANNAMMA
|
June 10, 1974 |
|
GLADYS S KODER Vs. INCOME TAX OFFICER
|
January 6, 1974 |
|
GOOD SHEPHERD RUBBER COMPANY Vs. INSPECTOR OF CENTRAL EXCISE
|
March 4, 1974 |
|
GOURIKUTTY AMMA Vs. DIST COLLECTOR ALLEPPEY
|
November 22, 1974 |
|
HAJEE K ASSAINAR Vs. MALABAR STEAMSHIP COMPANY LTD
|
March 15, 1974 |
|
HAJEE K. ASSAINAR Vs. THE MALABAR STEAMSHIP COMPANY LTD.
|
March 13, 1974 |
|
HAJI P.V. MOHAMMED BARANI & SONS Vs. THE COMMISSIONER OF INCOME-TAX
|
March 29, 1974 |
|
IDICULA JACOB Vs. MARIYAMMA
|
August 23, 1974 |
|
IRANIKKULAM CO OPERATIVE SOCIETY Vs. KUTTIKKAD SERVICE CO OPERATIVE BANK
|
June 28, 1974 |
|
ISSACK Vs. PAPPU NAIR
|
March 29, 1974 |
|
ITOOP Vs. LAND TRIBUNAL MATHILAKAM
|
January 14, 1974 |
|
ITTOOP VARGHESE Vs. POULOSE
|
July 31, 1974 |
|
IYPE Vs. JOY
|
March 18, 1974 |
|
JAMES JUSTUS DANIEL Vs. BOARD OF REVENUE
|
October 21, 1974 |
|
JANAKI Vs. LAND TRIBUNAL VAIKOM
|
August 6, 1974 |
|
JANAMMA PILLAI Vs. STATE OF KERALA
|
August 13, 1974 |
|
JAYAKUMAR Vs. PRINCIPAL MEDICAL COLLEGE
|
September 24, 1974 |
|
JOHN CHERIAN Vs. STATE OF KERALA
|
January 2, 1974 |
|
JUGALKISHORE BENARSIDAS Vs. SOUTH INDIA SAW MILLS (P.) LTD.
|
August 8, 1974 |
|
K L JOHAR AND CO Vs. STATE OF KERALA
|
March 1, 1974 |
|
K MADUSUDANAN NAMBOODIRI Vs. UNNI NAIR
|
September 30, 1974 |
|
K MADUSUDANAN NAMBOODIRI Vs. UNNI NAIR
|
November 30, 1974 |
|
K N SADANANDAN Vs. RAGHAVA KURUP
|
July 8, 1974 |
|
K P KURIAN Vs. MANAGING PARTNER HINDUSTAN SHIPPING COMPANY
|
July 17, 1974 |
|
K P NARAYANA MENON Vs. STATE OF KERALA
|
August 5, 1974 |
|
K P VASU Vs. STATE OF KERALA
|
March 20, 1974 |
|
K S CYRIAC Vs. VICE CHANCELLOR KERALA UNIVERSITY
|
March 25, 1974 |
|
K SANKARAN Vs. SESHAMBAL
|
May 29, 1974 |
|
K SANKUNNY Vs. KALI
|
September 13, 1974 |
|
K V S IYER Vs. STATE OF KERALA
|
February 6, 1974 |
|
K. BROTHERS CHITTY FUND Vs. P. A. THANKAPPAN NAIR
|
March 1, 1974 |
|
K. SADASIVAN NAIR Vs. KAMALAKSHI
|
July 30, 1974 |
|
K.K. SIVASANKARAN NAIR Vs. STATE OF KERALA
|
September 9, 1974 |
|
KADALAYA MANAKKAL MOORTHI NARAYANAN NAMBUDIRIPAD Vs. STATE OF KERALA
|
July 22, 1974 |
|
KADERKUNHI BEARY Vs. KADRE BEARY
|
September 27, 1974 |
|
KAMALAKSHA PAI Vs. SHA DHANJI BHAGAVANDAS AND COMPANY
|
September 12, 1974 |
|
KAMMARAN GURUKKAL Vs. THE ASSISTANT EDUCATIONAL OFFICER
|
October 30, 1974 |
|
KAMPALLIL CHANDRASEKHARAN Vs. KERALA VARMA RAJA
|
September 17, 1974 |
|
KANNAN C Vs. SUPERINTENDENT OF POLICE
|
May 3, 1974 |
|
KANNAN DEVAN HILLS PRODUCE CO. LTD Vs. KERALA STATE ELECTRICITY BOARD
|
October 1, 1974 |
|
KANNU ROWTHER Vs. KERALA STATE ROAD TRANSPORT CORPORATION
|
September 26, 1974 |
|
KANTHALOT KARUNAN Vs. STATE OF KERALA
|
September 27, 1974 |
|
KAVERIKANA ISHWARA BHATT Vs. KERI ISHWARA BHATT
|
October 10, 1974 |
|
KAVUNNV CHAKKIAR Vs. GOVINDA GURUKKAL
|
June 28, 1974 |
|
KAYYALAKKATH ASSAINAR Vs. VALLIMADATHIL KUMARAN
|
May 29, 1974 |
|
KELU NAMBIAR Vs. NARAYANI AMMA
|
April 5, 1974 |
|
KERALA ARECANUT STORES Vs. RAMKISHORE AND SONS
|
June 20, 1974 |
|
KERALA GRANDHASALA SANGHOM EMPLOYEES UNION Vs. KERALA GRANDHASALA SANGHOM
|
January 8, 1974 |
|
KERALA STATE ROAD TRANSPORT CORPORATION Vs. A. KUNJUKRISHNA PILLAI AND OTHERS
|
August 5, 1974 |
|
KERALA WAKF BOARD Vs. UNION OF INDIA
|
July 25, 1974 |
|
KESAVA BHATT Vs. PARVATHI
|
September 26, 1974 |
|
KESAVA PANICKER Vs. DAMODARA PANICKER
|
October 11, 1974 |
|
KESAVAN GURUDASAN Vs. KERALA STATE
|
March 29, 1974 |
|
KOCHUMAKKAR SAINABA Vs. SBT
|
July 12, 1974 |
|
KOCHUNARAYANAN Vs. ARAVINDAKSHAN
|
February 26, 1974 |
|
KOLLANCHIL PADINHAKKARA ABDULRAHIMAN Vs. KUNHIMOHAMAD
|
November 25, 1974 |
|
KORAH THOMAS Vs. JOHN MATHEW
|
October 23, 1974 |
|
KOTESWARA RAO Vs. STATE OF KERALA
|
May 3, 1974 |
|
KOTTIALI Vs. AITO PONNANI
|
January 10, 1974 |
|
KRISHNA MENON BHASKARA MENON Vs. MADHAVAN
|
October 14, 1974 |
|
KRISHNA PATTOR KARIAKKAR Vs. LAND BOARD, KERALA
|
January 30, 1974 |
|
KRISHNAN Vs. AYYAPPAN PILLAI
|
March 15, 1974 |
|
KRISHNAN Vs. R D D
|
August 5, 1974 |
|
KRISHNAN MADHAVAN Vs. NARAYANAN JAYADEVAN
|
February 18, 1974 |
|
KUNHI AYISIA UMMA Vs. DISTRICT COLLECTOR KOZHIKODE
|
May 31, 1974 |
|
KUNJUMANGELI Vs. KRISHNAN NAMBOODRIPAD
|
March 20, 1974 |
|
KURIAN Vs. ALLEPPEY C C M S SOCIETY
|
June 5, 1974 |
|
KURUCHIYAN KUNHAMAN Vs. STATE OF KERALA
|
January 8, 1974 |
|
KURUVILLA ABRAHAM Vs. STATE OF KERALA
|
January 15, 1974 |
|
LORD KRISHNA BANK LTD Vs. THOMAS JOSEPH
|
November 26, 1974 |
|
M K KRISHNAN NAIR Vs. STATE OF KERALA
|
February 8, 1974 |
|
M M JOSEPH Vs. STATE OF KERALA
|
September 16, 1974 |
|
M P MARIYAN Vs. K K NARAYANAN
|
January 10, 1974 |
|
M RAMAN PILLAI Vs. K I GEORGE
|
January 10, 1974 |
|
M VENUGOPALAN Vs. RAPHAEL
|
May 28, 1974 |
|
MADAMBI Vs. KUNHUKUTTY AMMA
|
October 29, 1974 |
|
MADHAVAN NAIR Vs. BOARD OF REVENUE
|
January 31, 1974 |
|
MADHAVAN THAMPI Vs. PADAMAVATHI ANOTHER
|
March 18, 1974 |
|
MALATHY AMMA Vs. DIRECTOR OF PUBLIC INSTRUCTION
|
June 20, 1974 |
|
MALAYALAM PLANTATIONS LIMITED Vs. STATE OF KERALA
|
September 5, 1974 |
|
MALAYALAM PLANTATIONS LTD Vs. INSPECTOR OF PLANTATIONS
|
December 20, 1974 |
|
MANAGEMENT OF THE GWALIOR RAYON SILK MFG WVG Vs. INDUSTRIAL TRIBUNAL
|
March 21, 1974 |
|
MANAGER PALLIPROM, U.P. SCHOOL Vs. STATE OF KERALA
|
September 20, 1974 |
|
MANNUR SERVICE CO OPERATIVE BANK LTD Vs. ALVI HAJI
|
October 15, 1974 |
|
MARKOSE V O Vs. COMMISSIONER OF INCOME TAX
|
February 7, 1974 |
|
MATHAI VARKEY Vs. VARUGHESE CHACKO
|
March 15, 1974 |
|
MAVELIKKARA CO OPERATIVE HOUSING SOCIETY LTD Vs. ALLEPPEY DIST CO OPERATIVE BANK
|
July 4, 1974 |
|
MAYER SIMON Vs. ADVOCATE GENERAL KERALA
|
July 15, 1974 |
|
MUBARAK STORES Vs. INTELLIGENCE OFFICER AGRL IT AND ST CANNANORE
|
March 20, 1974 |
|
MUHAMMAD Vs. IMBICHIBI
|
September 9, 1974 |
|
N. KUNHAMBU NAIR Vs. REGISTERING AUTHORITY FOR THE STATE OF KERALA
|
February 13, 1974 |
|
NABEESUMMA Vs. BEEPATHUMMA
|
December 20, 1974 |
|
NAFEESUMMA Vs. INDIAN OVERSEAS BANK
|
July 25, 1974 |
|
NARAYANA IYER Vs. APPUKUTTAN
|
August 1, 1974 |
|
NARAYANA KEKKUNAYYA Vs. VISHNU DERINJATHAYA
|
August 20, 1974 |
|
NARAYANAN Vs. STATE OF KERALA
|
October 9, 1974 |
|
NARAYANAN NAMBOODIRI Vs. TALUK LAND BOARD PERINTALMANNA
|
November 5, 1974 |
|
NARAYANASWAMI IYER Vs. KUTTAN
|
July 11, 1974 |
|
NEELAKANTAN SREEDHARAN Vs. SUBBA BHAKTHAN NARAYANA BHAKTHAN
|
October 30, 1974 |
|
NEW INDIA ASSURANCE CO LTD Vs. PARAMESWARI AMMA
|
November 12, 1974 |
|
NEW STREET TEXTILES Vs. UNION OF INDIA UOI
|
July 4, 1974 |
|
NEW WOODLANDS HOTEL Vs. VARKEY
|
February 8, 1974 |
|
P A GEORGE Vs. TATAPURAM CO OPERATIVE SOCIETY LTD
|
February 28, 1974 |
|
P K ACHUTHAN Vs. STATE BANK OF TRAVANCORE CALICUT
|
October 11, 1974 |
|
P K HAMEED Vs. CHANDA PILLAI KURIEN
|
March 20, 1974 |
|
P S N MOTORS PRIVATE LIMITED Vs. STATE OF KERALA
|
February 12, 1974 |
|
P.J. THOMAS Vs. UNION OF INDIA
|
April 10, 1974 |
|
PACHHALLOOR NOOHU Vs. PUBLIC PROSECUTOR
|
August 12, 1974 |
|
PADMANABHA IYER Vs. STATE OF KERALA
|
February 18, 1974 |
|
PADMANABHAN BHAVANI Vs. GOVINDAN BHARGAVI
|
October 22, 1974 |
|
PADMANABHAN GANGADHARAN Vs. MATHEVAN GANGADHARAN
|
July 31, 1974 |
|
PARAMESWARAN NAIR Vs. GOPINATHAN
|
March 19, 1974 |
|
PARAMESWARAN PILLAI Vs. GOPINATHAN NAIR
|
July 18, 1974 |
|
PARAMESWARAN PILLAI Vs. MUHAMMED ABBAS RAWTHER
|
September 10, 1974 |
|
PARAMESWARAN PILLAI Vs. VENKITESWARA PRABHU
|
January 17, 1974 |
|
PARTHAKUMARAN Vs. SPECIAL TAHSILDAR KOZHIKODE
|
September 18, 1974 |
|
PARVATHI AMMA Vs. MANI AMMA
|
November 14, 1974 |
|
PATHUMMA BEEVI Vs. RAJAKRISHNA MENON
|
September 6, 1974 |
|
PATHUMMAL Vs. STATE OF KERALA
|
June 5, 1974 |
|
PETER Vs. DISTRICT COLLECTOR ERNAKULAM
|
June 24, 1974 |
|
PHILIP NINAN Vs. STATE OF KERALA
|
June 13, 1974 |
|
PHOENIX PLYWOOD, KOTTAYAM Vs. THE INDUSTRIAL TRIBUNAL, ALLEPPEY
|
September 3, 1974 |
|
POCKER HAJI Vs. P.V. MUHAMED BARMI & SONS
|
November 14, 1974 |
|
POULOSE Vs. LAND TRIBUNAL ALENGAD
|
July 11, 1974 |
|
PREMIER TYRES LIMITED Vs. V A ABRAHAM
|
July 19, 1974 |
|
PRESIDENT K P CO OPERATIVE SOCIETY Vs. REGIONAL DIRECTOR ESI CORPORATION TRICHUR
|
November 23, 1974 |
|
PULOMAJA DEVI Vs. GOPINATHAN NAIR
|
December 5, 1974 |
|
PUNALUR PAPER MILLS EMPLOYEES UNION Vs. GENERAL MANAGER PUNALUR PAPER MILLS & ANR.
|
February 1, 1974 |
|
PUNALUR PAPER MILLS LTD Vs. WORKMEN
|
April 19, 1974 |
|
PUZHAKKAL EDAM ALIAS PUTHEN EDON Vs. KUNCHAPPAN
|
March 25, 1974 |
|
R. SIVARAM Vs. T.A. JOHN
|
March 28, 1974 |
|
RAGHAVAN HARIDAS Vs. KOCHU PILLAI KRISHNA PILLAI
|
July 17, 1974 |
|
RAMACHANDRAN NAIR Vs. GOURI PILLAI
|
April 9, 1974 |
|
RAMAN NAYAR Vs. CHATHARA NAIR
|
July 3, 1974 |
|
RAMUNNY WARIYAR Vs. MALANGAI PARAMESWARA BHATTA
|
January 16, 1974 |
|
RANEE SIDHAN Vs. SPECIAL TAHSILDAR FOR LAND ACQUISITION
|
September 11, 1974 |
|
REGIONAL DIRECTOR OF E.S.I. CORPORATION Vs. OOSMANIAN TILE WORKS, ALWAYE
|
August 16, 1974 |
|
REGIONAL DIRECTOR, E.S.I. CORPORATION, TRICHUR Vs. RUBY RUBBER WORKS LTD., CHANGANACHERRY
|
May 26, 1974 |
|
SADASIVA PANICKER Vs. STATE OF KERALA
|
June 28, 1974 |
|
SANKARAN Vs. K R K NAIR
|
July 5, 1974 |
|
SANKARAN Vs. KOCHUKUITY
|
June 19, 1974 |
|
SANKARAN Vs. RAJAMMAL
|
May 29, 1974 |
|
SANKARAN Vs. RAJAMMA
|
June 20, 1974 |
|
SARADA Vs. MADHAVAN
|
July 5, 1974 |
|
SARASWATHI PILLAI Vs. BHARGAVI PILLAI
|
February 26, 1974 |
|
SASIDHARAN Vs. DISTRICT COLLECTOR
|
June 21, 1974 |
|
SAVITHRI Vs. KRISHNANKUTTY
|
January 16, 1974 |
|
SAVITHRI Vs. MANAGER, T. E. M. HIGH SCHOOL
|
February 4, 1974 |
|
SECRETARY MALABAR MARKET COMMITTEE CALICUT Vs. SANKARAN
|
July 15, 1974 |
|
SEETHA Vs. KRISHNAN
|
November 15, 1974 |
|
SHERTHALLAI SREENARAYANA MEDICAL MISSION GENERAL HOSPITAL Vs. DAMODARAN KRISHNAN UNNI
|
June 3, 1974 |
|
SHYLAJA Vs. JAYAMOHANATHILAKAN
|
July 17, 1974 |
|
SIVARAMAKRISHNAN NAIR Vs. STATE OF KERALA
|
October 21, 1974 |
|
SMT. SEETHA AND ORS. Vs. KAYIYATH KRISHNAN AND ORS.
|
November 25, 1974 |
|
SOMASUNDARA PANICKER Vs. CHIEF ENGINEER, P.H.E.D.
|
September 6, 1974 |
|
SORAB ALIAS S P KAVINA Vs. VISWANATHA MENON
|
July 5, 1974 |
|
SREE SANKARA COLLEGE ASSOCIATION Vs. UNIVERSITY OF KERALA
|
January 15, 1974 |
|
SREEDHARAN Vs. 2ND ADDL LAND TRIBUNAL PATTANAKAD
|
September 30, 1974 |
|
SREEDHARAN NAIR Vs. STATE OF KERALA
|
July 9, 1974 |
|
SREEDHARAN NAMBOODIRI Vs. LAND TRIBUNAL ANTHIKAD
|
June 12, 1974 |
|
SREENIVASAN EMBRANDIRI Vs. KRISHNAN NAMBOODIRI
|
November 21, 1974 |
|
ST PHILOMINA SADHUJANA SAMAJAM Vs. MATHEW
|
July 24, 1974 |
|
STATE OF KERALA Vs. MAMMU MUSALIAR
|
July 31, 1974 |
|
STATE OF KERALA Vs. PARAMESWARAN PILLAI VASUDEVAN NAIR
|
July 18, 1974 |
|
STATE OF KERALA Vs. P C ABRAHAM
|
August 19, 1974 |
|
STATE OF KERALA Vs. CHAKIAT BROTHERS
|
June 13, 1974 |
|
STATE OF KERALA Vs. NEELAKANTAN DAMODARAN
|
February 4, 1974 |
|
SUBRAMANIAN MOOTHAN Vs. COLLECTOR OF CUSTOMS
|
August 23, 1974 |
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SUMATHI Vs. KUNJUPENNU BHARGAVI
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January 24, 1974 |
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SUPERINTENDENT LOKHART ESTATE Vs. KALIAPPAN
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November 27, 1974 |
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SURENDRA SEN Vs. DIRECTOR OF SURVEY AND LAND RECORDS
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June 19, 1974 |
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SURIYA MALLAN Vs. ACHUTHA PAI
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June 21, 1974 |
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SUSEELA Vs. GOPALAKRISHNA PRABHU MOHANDAS PRABHU
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October 8, 1974 |
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T A ZAINULABDEEN Vs. REGIONAL P F COMMISSIONER
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August 1, 1974 |
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THANKAMMA Vs. APPUKUTTAN NAIR
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September 25, 1974 |
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THANU PILLAY GANGADHARAN PILLAY Vs. THANKAMMA RADHAMMA
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June 7, 1974 |
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THE UNITED TIMBER SYNDICATE Vs. THE KERALA STATE ELECTRICITY BOARD
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October 3, 1974 |
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THILAKAN Vs. M C V CO OPERATIVE SOCIETY
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May 27, 1974 |
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THOMAS Vs. STATE OF KERALA
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April 19, 1974 |
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THOZHILALY BUS SERVICE CHALAKUDY Vs. SECRETARY R T A TRICHUR
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February 21, 1974 |
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TRAVANCORE ELECTRO-CHEMICAL INDUSTRIES LIMITED Vs. HARINDRANATH
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August 20, 1974 |
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U K CHACKO Vs. STATE OF KERALA
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January 29, 1974 |
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UNION OF INDIA UOI Vs. K S SUBRAMONIAN
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June 26, 1974 |
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V N SUNDAR Vs. STATE
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December 12, 1974 |
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V N SUNDER Vs. STATE OF KERALA
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December 12, 1974 |
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V O MARKOSE Vs. CIT KERALA
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February 7, 1974 |
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VANNARATH PARVATHI AMMA Vs. VANNARATH LAKSHMI AMMA
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December 18, 1974 |
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VARGHESE Vs. OUSEPH
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June 5, 1974 |
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VARGHESE E K Vs. INCOME TAX OFFICER
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February 6, 1974 |
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VARKEY KORA Vs. STATE OF KERALA
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August 12, 1974 |
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VARKEY THOMAS Vs. LAND TRIBUNAL PAMPAKUDA
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July 12, 1974 |
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VASU Vs. SREEDHARAN
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April 2, 1974 |
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VELAYUDHAN Vs. SANKARASUBBA IYER
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February 8, 1974 |
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VELAYUDHAN VIVEKANANDAN Vs. AYYAPPAN SADASIVAN
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September 27, 1974 |
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VENGOLI KESAVAN NAMBOODIRI Vs. STATE OF KERALA
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August 12, 1974 |
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VINCENT Vs. KHADI & VILLAGE INDUSTRIES BOARD
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July 16, 1974 |
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VISHNU VAZHUNNAVAR Vs. STATE OF KERALA
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February 6, 1974 |
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VISWANATHAN NAIR Vs. STATE OF KERALA
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August 21, 1974 |
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WORKMEN OF LAXMI STARCH FACTORY LTD Vs. LAXMI STARCH FACTORY LTD
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January 1, 1974 |
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XAVIER Vs. STATE OF KERALA
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February 12, 1974 |
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ZAMORIN RAJA OF CALICUT Vs. ASSISTANT COMMISSIONER H.R. & C.E. CALICUT
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January 23, 1974 |
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