REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K ABDULLA KASARAGOD Vs. STATE OF KERALA	January 11, 1973
A SRINIVASA PAI Vs. STATE OF KERALA	October 11, 1973
A THANKAPPAN Vs. DISTRICT COLLECTOR KOZHIKODE	January 22, 1973
ABDU SALAM Vs. STATE OF KERALA	March 7, 1973
ABDUL KAREEM Vs. D M O ERNAKULAM	October 26, 1973
ABDUL MAJEED Vs. VENKITA SUBRAMONYA DEERSHITHAR	November 21, 1973
ABDUL SALAM Vs. STATE	July 31, 1973
ABDULLA KUNJIPOKKARUKUTTY Vs. AYYAPPAN RAVUNNY	March 15, 1973
ABDULLAKUTTY Vs. LAND TRIBUNAL BEYPORE	October 29, 1973
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PANICKER K S G KERALA PRODUCE EXPORTING CO	September 20, 1973
ADDITIONAL INCOME TAX OFFICER Vs. PONKUNNAM TRADERS	February 12, 1973
AHAMMAD SAIT Vs. COLLECTOR OF CUSTOMS COCHIN	January 29, 1973
ALEX MATHEW Vs. PHILIP PHILIP	March 20, 1973
AMBUNHI Vs. SHARADA AMMA	June 4, 1973
AMINA BEEVI V HAJI M Vs. MOIDU	January 4, 1973
AMMALU Vs. KOTHAMBARI VELLACHI	March 9, 1973
AMMU BRAHMANIAMMA Vs. GOPALAN	August 10, 1973
APPU Vs. SENIOR SUPDT. OF POST OFFICES, TRIVANDRUM	October 8, 1973
APPUKUTTAN Vs. SAVITHRI	November 22, 1973
APPUNNI Vs. NANI	February 28, 1973
ARUNACHALAM Vs. STATE OF KERALA	October 17, 1973
ASMA BEEVI Vs. HAJI M V MOIDU	January 4, 1973
ASSISTANT COLLECTOR OF CENTRAL EXCISE, KOZHIKODE Vs. ADEELANGATH ALI HAJI	March 7, 1973
AUGUSTINE Vs. STATE OF KERALA	March 16, 1973
AYYAKUTTY Vs. GEORGE	October 29, 1973
B R JOSE Vs. STATE	May 29, 1973
BABU NAIDU C K Vs. WEALTH TAX OFFICER	June 6, 1973
BABY GEORGE Vs. STATE OF KERALA	October 26, 1973
BALAKRISHNA MENON Vs. RAJAGOPALA MENON	October 18, 1973
BALAKRISHNAN NAIR Vs. STATE OF KERALA	September 6, 1973
BAMINIKUTTY THOMAS Vs. MANAGER MAR THOMA COLLEGE	September 27, 1973
BANK OF COCHIN LIMITED Vs. COMMISSIONER OF INCOME TAX	January 25, 1973
BANK OF COCHIN LTD Vs. CIT KERALA	January 25, 1973
BEERAVU Vs. KATHIYAMMA	February 9, 1973
BOARD OF REVENUE Vs. P K SYED AKBAR SAHIB	June 8, 1973
BRITISH INDIA STEAM NAVIGATION CO. LTD Vs. SHANMUGHAVILAS CASHEW INDUSTRIES, QUILON	August 16, 1973
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM	March 5, 1973
C M ABRAHAM Vs. REGIONAL TRANSPORT AUTHORITY	January 29, 1973
C N RAMAKRISHNAN Vs. MOHAMMADKUTTY	January 24, 1973
C T SERVICE Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY PALGHAT	January 31, 1973
C.C. TRANSPORT CO., CALICUT Vs. SALESTAX OFFICER, SPECIAL CIRCLE, CALICUT	August 2, 1973
C.G. VELAYUDHAN Vs. SPECIAL POLICE ESTABLISHMENT, CENTRAL BUREAU OF INVESTIGATION	March 27, 1973
C.M. ANTONY Vs. STATE OF KERALA	February 2, 1973
CAIT Vs. VAMBAN ABDUL KADER	June 28, 1973
CALICUT-WYNAD MOTOR SERVICE P Vs. KERALA STATE TRANSPORT APPELLATE TRIBUNAL	September 25, 1973
CHEEKUTTY Vs. LAND TRIBUNAL ALANGAD	February 12, 1973
CHEMNAD ESSENTIAL OILS Vs. CIRCLE INSPECTOR OF POLICE PUTHUR	December 17, 1973
CIT Vs. C K SUNDERARAJA NAIDU	June 18, 1973
CIT KERALA Vs. E AHAMED	July 2, 1973
CIT KERALA Vs. K GEORGE THOMAS	July 19, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PARAMESWARA BHAT K H	August 8, 1973
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KERALA ESTATE	February 28, 1973
COMMISSIONER OF AGRICULTURAL INCOME-TAX Vs. NARAVATH LAKSHMI AMMA	August 29, 1973
COMMISSIONER OF GIFT TAX Vs. KESAVAN NAIR R	April 6, 1973
COMMISSIONER OF GIFT TAX Vs. ABRAHMAM KOCHUTHOMMAN	August 6, 1973
COMMISSIONER OF GIFT TAX KERALA Vs. RATNAKARAN	July 4, 1973
COMMISSIONER OF INCOME TAX Vs. DORIS S LUIZ	December 12, 1973
COMMISSIONER OF INCOME TAX Vs. LAKSHMI LINES LIMITED	September 3, 1973
COMMISSIONER OF INCOME TAX Vs. COCHIN MALABAR ESTATES LIMITED	September 19, 1973
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS TRAVANCORE PRIVATE LIMITED	November 13, 1973
COMMISSIONER OF INCOME TAX Vs. NARAYANA INVESTMENT TRUST PRIVATE LIMITED	June 28, 1973
COMMISSIONER OF INCOME TAX Vs. GEORGE THOMAS K	July 19, 1973
COMMISSIONER OF INCOME TAX Vs. PARKINS PRIVATE LIMITED	March 14, 1973
COMMISSIONER OF INCOME TAX Vs. SUNDERARAJA NAIDU C K	June 18, 1973
COMMISSIONER OF INCOME TAX Vs. THOMAS A V AND COMPANY LIMITED	June 6, 1973
COMMISSIONER OF INCOME TAX Vs. KUTTAPPU V T AND SONS	February 2, 1973
COMMISSIONER OF WEALTH TAX Vs. RAMA VARMA H H SRI MAHARAJA OF TRAVANCORE	July 11, 1973
DAMODARAN Vs. KESAVANKUTTY	July 17, 1973
DAMODARAN Vs. RAGHAVAN	March 15, 1973
DARRAGH SMAIL AND CO INDIA LTD Vs. CORPORATION OF COCHIN	July 10, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX ERNAKULAM Vs. PRAHLADRAI RAMKUMAR	June 1, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. E.V. INDUSTRIES	August 1, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. L YOGESWARI AMMAL	March 27, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. I C I INDIA PRIVATE LIMITED	July 17, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX ERNAKULAM Vs. INDIA SEA FOODS COCHIN-5	July 17, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX KOZHIKODE Vs. V SREEDHARA SHENOY	February 5, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX LAW ERNAKULAM COCHIN Vs. KOTTAMULLAI TEA CO LTD	May 29, 1973
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX QUILON Vs. KERALA PREMO PIPE FACTORY LTD	August 6, 1973
DEPUTY REGISTRAR OF CO OPERATIVE SOCIETY Vs. P K GEORGE	November 21, 1973
DIRECTOR CENTRAL PLANTATION CROPS RESEARCH INSTITUTE Vs. SECRETARY GOVERNMENT THOTTAM THOZHILALI UNION	August 31, 1973
E MOHAMMAD Vs. KUNHAHAMMAD HAJI	January 5, 1973
E V K ABOOBAKER Vs. STO 2ND CIRCLE TELLICHERRY	December 19, 1973
EMEETE AND SONS TRAVANCORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA	July 5, 1973
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S MARIKAR ENGINEERS LTD.	September 3, 1973
ERAVIPEROOR PNANCHAYAT Vs. GOVERNMENT OF INDIA	September 4, 1973
ERNAKULAM RADIO CO CALICUT Vs. REGIONAL PROVIDENT FUND COMMISSIONER KERALA	May 28, 1973
EYYAKKU Vs. UNNALACHAN	July 9, 1973
FEDERAL BANK LTD Vs. GEEVARGHESE	December 21, 1973
FOOD INSPECTOR CALICUT Vs. T KARUNAKARAN	February 5, 1973
FR PAUL Vs. EXECUTIVE OFFICER KALLOORKAD PANCHAYAT	May 28, 1973
FR. BALTHAZAR Vs. STATE OF KERALA	February 15, 1973
FRANCIS ALIAS PONNAN Vs. STATE OF KERALA	January 4, 1973
GEORGE C J Vs. COMMISSIONER OF INCOME TAX	June 7, 1973
GOOD SHEPHERED HOSPITAL SOCIETY Vs. EXECUTIVE OFFICER VAYITHIRI PANCHAYAT	March 1, 1973
GOPALAKRISHNAN Vs. STATE OF KERALA	October 12, 1973
GOPALAKRISHNAN Vs. STATE OF KERALA	July 12, 1973
GOPINATHAN NAIR Vs. VICE CHANCELLOR, UNIVERSITY OF KERALA	February 21, 1973
GOURIKUTTY AMMA Vs. DISTRICT COLLECTOR ALLEPPEY	July 27, 1973
H PADMANABHA IYER Vs. S R SELVARAJ	November 29, 1973
HAJEE M. K. CHERIA MAMOO Vs. DISTRICT COLLECTOR CALICUT	August 22, 1973
HAMZA Vs. STATE OF KERALA	December 5, 1973
HINDUSTAN CONSTRUCTION COMPANY LIMITED Vs. ALL INDIA HINDUSTAN CONSTRUCTION WORKERS UNION	September 7, 1973
HOLY CROSS CHURCH Vs. TAHSILDAR NORTH PARUR	March 7, 1973
IBRAHIM Vs. STATE	December 5, 1973
IDREESU KUNJU SHAWKATH ALI Vs. NAFEESA BEEVI	May 29, 1973
IN THE MATTER OF THE COMPANIES ACT, 1956 Vs. IN THE MATTER OF THE NATIONAL OIL MILLS & INDUSTRIES LTD. (IN LIQUIDATION)	April 3, 1973
INDIAN TRAWLERS ASSOCIATION COCHIN Vs. DISTRICT COLLECTOR ERNAKULAM	April 6, 1973
INSURANCE INSPECTOR Vs. VICTORY TILE WORKS	June 8, 1973
ITIUTPPIRI Vs. BHAVID KATHANAR	March 2, 1973
J AND J DECHANE DISTRIBUTORS Vs. STATE OF KERALA	August 21, 1973
J. & P. COATS (INDIA) PRIVATE LTD Vs. UNION OF INDIA	August 27, 1973
JACOB K C Vs. AGRICULTURAL INCOME TAX OFFICER	June 29, 1973
JANAKEY Vs. CHELLAPPAN	July 18, 1973
JANAMMA RADHAMONY Vs. KRISHNAN NARAYANAN	November 19, 1973
JANARDHANAN PILLAI Vs. KARTHYAYANI AMMA	May 29, 1973
JAYADEV Vs. KERALA PUBLIC SERVICE COMMISSION	April 2, 1973
JAYASINGH Vs. GANGADHARAN	March 13, 1973
JEEVARAJA Vs. COMMISSIONER BADAGARA MUNICIPALITY	August 27, 1973
JOHN CHANDY Vs. STATE BANK OF TRAVANCORE	February 28, 1973
JOHN MANJOORAN Vs. C M STEPHEN	February 28, 1973
JOLLY A V Vs. STATE OF KERALA	November 28, 1973
JOSE Vs. INSPECTOR - GENERAL OF POLICE	November 20, 1973
JOSEPH Vs. JOSEPH	January 15, 1973
JOSEPH JOSEPH Vs. AGRICULTURAL INCOME TAX OFFICER	March 5, 1973
JOSEPH K FRANCIS Vs. VICE CHANCELLOR KERALA UNIVERSITY	November 30, 1973
JOSNA BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	October 9, 1973
K A GEORGE Vs. STATE	January 12, 1973
K AYYAPPAN PILLAI Vs. DIVISIONAL ENGINEER TELEPHONES TRIVANDRUM	February 14, 1973
K C LUKOSE Vs. ITO KOTTAYAM	February 26, 1973
K C THANKAPPAN PILLAI Vs. STATE OF KERALA	September 25, 1973
K C THOMAS Vs. AVIRAH VARGHESE	March 5, 1973
K DAMODHARAN NAIR Vs. DIRECTOR OF PUBLIC INSTRUCTION	December 7, 1973
K G SUKUMARAN Vs. EXECUTIVE ENGINEER NATIONAL HIGHWAY COCHIN DIVISION	November 19, 1973
K K SANKARAN NAIR Vs. STATE OF KERALA	July 26, 1973
K L MATHEW Vs. UNION OF INDIA	January 29, 1973
K M RAMACHANDRAN Vs. STATE OF KERALA	February 28, 1973
K N APPU Vs. STATE OF KERALA	January 25, 1973
K NARAYANAN Vs. KERALA STATE ELECTRICITY BOARD	September 26, 1973
K P MATHEW Vs. AGRICULTURAL INCOME TAX OFFICER	March 21, 1973
K P NARAYANAN Vs. COMMISSIONER OF INCOME TAX	January 4, 1973
K P SETHUMADHAVAN Vs. DISTRICT EDUCATIONAL OFFICER PALGHAT	December 4, 1973
K V K ABOOBACKER Vs. SALES TAX OFFICER 2ND CIRCLE TELLICHERRY	December 19, 1973
K VISWANATHAN NAIR Vs. KSEB	November 30, 1973
K.A. KHADER Vs. RAJAMMA JOHN MADATHIL AND OTHERS	August 5, 1973
K.G. PRAKASAN AND ORS. Vs. STATE OF KERALA AND ORS.	March 22, 1973
K.K. MOIDU Vs. STATE OF KERALA	March 28, 1973
KAITHAKULANGARA KUNHIKANNAN Vs. NELLATHAM VEETTIL MALU	March 2, 1973
KALIYANNAN Vs. NARASIMHA IYER	November 6, 1973
KALLIANIKUTTY AMMA Vs. STATE OF KERALA	September 20, 1973
KANJIRAKKADE KOYA Vs. UNION OF INDIA	November 27, 1973
KANTHIMATHI Vs. PARAMESWARA IYER	December 4, 1973
KATHIR PAREED Vs. SPECIAL DEPUTY COLLECTOR	August 24, 1973
KERALA STATE ELECTRICITY BOARD Vs. ILLIPPADICAL PARVATHI AMMA	September 27, 1973
KERALA STATE ELECTRICITY BOARD Vs. NARAYANAN	December 4, 1973
KESAVAN K E AND COMPANY Vs. COMMISSIONER OF INCOME TAX	November 12, 1973
KITTUNNI SUBRAMONIAM Vs. KUNHUMON	February 21, 1973
KOCHUMARIAM Vs. KISHEMA VILASAM CO	June 4, 1973
KOCHUPENNAMMA Vs. BANK OF DECCAN LTD	June 15, 1973
KOTTAYAM ELECTRICALS LTD Vs. STATE OF KERALA	August 8, 1973
KOZHIPALLIYALIL MUHAMMAD Vs. STATE	March 15, 1973
KRISHNANKUTTY Vs. LAND TRIBUNAL ALANGAD	October 30, 1973
KRISHNANKUTTY NAIR C K OLESHA AYURVEDA VAIDYASALA Vs. COMMISSIONER OF GIFT TAX	July 18, 1973
KSEB Vs. PARVATHI AMMA	September 17, 1973
KUNHABDULLA Vs. SECRETARY RTO KOZHIKODE	December 10, 1973
KUNHAMBU NAIR Vs. KUNHAMMARU AMMA	January 4, 1973
KUNHAMI Vs. KUNHAMMAD	August 3, 1973
KUNHAMMU Vs. KHADIJA	September 19, 1973
KUNHAVARAN HAJI Vs. ASSANKUTTY	January 15, 1973
KUNHI MOHAMMED MOLLA Vs. PALAYAM MOHIDEEN PALLI PARIPALANA COMMITTEE	November 21, 1973
KUNHIRAMAN Vs. ASSISTANT EDUCATIONAL OFFICER TALIPARAMBA	August 17, 1973
KUNNASIKARU MEMBATTIKALATHIL PAPPI KOVILAMMA Vs. RAVIMANDIRATHIL THAMASIKKUM ARIKKARE	July 17, 1973
KUTTAPAN Vs. CHELLAMMA	June 15, 1973
LAKSHMANAN Vs. UNION OF INDIA	May 29, 1973
LAKSHMIKUTTY AMMA Vs. SREEDEVI ANTHARJANAM	November 26, 1973
LALITHAMMA Vs. LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR	August 23, 1973
LEKSHMI AMMA Vs. ANANDAN NAMBIAR	June 21, 1973
LUCKOSE K C Vs. INCOME TAX OFFICER	February 26, 1973
M A DAVID Vs. KSEB	February 19, 1973
M C ABDULLAH KUTTY Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES TRICHUR AND	March 16, 1973
M C JOSEPH Vs. STATE OF KERALA	February 16, 1973
M MOHAMMED Vs. A NARAYANA RAO	June 4, 1973
M P PAUL Vs. A M ALI MOHEMMED	January 9, 1973
M PADMANABHAN Vs. APPUKUTTAN NAIR	September 27, 1973
M T JOSEPH Vs. STATE OF KERALA	July 27, 1973
M. NARAYANAN NAIR Vs. RAILWAY BOARD	December 7, 1973
MADAN BEEDI DEPOT Vs. INDUSTRIAL TRIBUNAL CALICUT	June 6, 1973
MADHAVAN VYDIAR Vs. JANAKI	March 2, 1973
MALABAR CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	October 10, 1973
MANAGER CORPORATE EDUCATIONAL AGENCY KOTHAMANGALAM Vs. DEO MUVATTUPUZHA	March 19, 1973
MANAGER, VANNERI HIGH SCHOOL Vs. C.P. CHANDRAMATHI	January 19, 1973
MANAGING PARTNER DECCAN TRAVELS Vs. MALABAR MOTOR TRANSPORT CO-OP SOCIETY LTD	June 26, 1973
MANAPPATTI JANAKI Vs. LAND TRIBUNAL TELLICHERRY	July 30, 1973
MANIYAR PANCHAYAT Vs. STATE OF KERALA	January 17, 1973
MANNI Vs. MOIDU	December 11, 1973
MARAVAKULATH ALAVI Vs. PALARAKKAT KALLINGAL MOHAMMEDKUTTY HAJI	October 1, 1973
MARIAMMA ANTONY Vs. TAHSILDAR UDUMBANCHOLA TALUK	November 15, 1973
MARIAMMA MATHAI Vs. MATHULLA POTHAN	November 1, 1973
MARY Vs. ELIYAMMA	July 12, 1973
MARY OOMMAN Vs. MANAGER M G M SCHOOL KURUPPAMPADY	January 18, 1973
MATHAI Vs. VARKEY	April 2, 1973
MATHAVAN AMBUJAKSHY Vs. RAMAN KESAVAN	February 16, 1973
MATHEVAN VASINI Vs. HANEEFA ASITYIA UMMAL	November 20, 1973
MATHEW Vs. ALEXANDER MUTHALALI	March 23, 1973
MATHEW M. KATTIMATTOM Vs. THE LIC OF INDIA	February 9, 1973
MATHEW ZACHARIA Vs. STATE OF KERALA	December 19, 1973
MEENAKSHI PANIKKATHYAR Vs. VELAYUDHAN	October 29, 1973
MEHTA AND CO Vs. LALEN	December 12, 1973
MEHTA AND CO. Vs. V. LATEN	December 24, 1973
MERCY MATHEW Vs. VICE CHANCELLOR KERALA UNIVERSITY	June 4, 1973
MICHAEL A KALLIVAYALIL Vs. COMMISSIONER OF INCOME TAX	December 17, 1973
MOIDU Vs. MAMMUNHI BEAKY	November 29, 1973
MYTHEEN MOHAMMED Vs. BOARD OF REVENUE	December 14, 1973
N GOPINATHAN NAIR Vs. NEYYATTINKARA HOUSING CO-OPERATIVE SOCIETY LTD	March 23, 1973
N P CHANDRACHOODAN Vs. STATE OF KERALA	May 12, 1973
N RARICHAN Vs. INDUSTRIAL TRIBUNAL	November 20, 1973
N USMAN Vs. ASSISTANT LABOUR OFFICER TELLICHERRY	March 13, 1973
N.G. PRABHU Vs. THE HONÂ??BLE CHIEF JUSTICE	March 16, 1973
NAIR SERVICE SOCIETY Vs. K C ALEXANDER	February 27, 1973
NARASIMHA BHATTA Vs. RAMAKRISHNA BHATTA	March 15, 1973
NARAYANA MENON Vs. KALLANDI	August 13, 1973
NARAYANA PRABHU Vs. JANARDHANA MALLAN	July 10, 1973
NATIONAL CASHEW CO QUILON Vs. STATE OF KERALA	August 8, 1973
NATIONAL TIMBER CO Vs. STATE OF KERALA	January 25, 1973
NINAN IYPE Vs. JOHN M PUNNAN	November 30, 1973
OFFICIAL LIQUIDATOR PALAI CENTRAL BANK LTD Vs. LAND TRIBUNAL MUKATHALA	April 6, 1973
OOMMEN P T INDIAN CASHEW TRADING CO Vs. COMMISSIONER OF INCOME TAX	August 17, 1973
P C ABRAHAM Vs. UNIVERSITY OF COCHIN	February 28, 1973
P C CHERIVAN Vs. VARKEV GEORGE	June 29, 1973
P C POULOSE Vs. E P SUKUMARAN NAIR	August 1, 1973
P M C SUBRAMONIAN CHETTIAR Vs. CIT	January 12, 1973
P M MOHAMED ALI Vs. UNION OF INDIA	June 28, 1973
P MADHAVAN Vs. STATE OF KERALA	November 26, 1973
P P JOSE Vs. ADDITIONAL DISTRICT MAGISTRATE KOTTAYAM	August 2, 1973
P P SREEDHARAN Vs. AEO PAPPINASSERI	November 29, 1973
P R GOPALA PILLAI Vs. STATE OF KERALA	November 28, 1973
P R RAMAVARMA RAJA Vs. LAND BOARD OF KERALA	August 3, 1973
P SANKARA PILLAI Vs. DEO KOTTAYAM	July 25, 1973
P T OOMMEN Vs. CIT	August 17, 1973
P. KESAVAN Vs. COMMISSIONER, COCHIN CORPORATION	October 22, 1973
P. MADHAVAN Vs. STATE OF KERALA	August 22, 1973
P.C. ASSANKUTTY Vs. THE SALES TAX OFFICER	March 12, 1973
P.V. DEVASSY Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, TRICHUR AND ORS.	February 5, 1973
P.V.VEERARAGHAVAN Vs. T.S.PARVATHY	July 4, 1973
PALAN Vs. STATE	July 31, 1973
PAPPI KOVILAMMA Vs. MOOPIL ERADI	July 17, 1973
PARAMESWARAN Vs. STATE OF KERALA	November 19, 1973
PARAMESWARAN Vs. DY DIRECTOR OF PANCHAYATS	October 11, 1973
PARAMESWARAN NAMBUDIRI Vs. KALYANI	December 6, 1973
PARLI TILE WORKS (P) LTD Vs. EMPLOYEES INSURANCE COURT KOZHIKODE	February 7, 1973
PATEL L J AND CO Vs. COMMISSIONER OF INCOME TAX	July 12, 1973
PATHUMMA HAJUMMA Vs. KALLIANI	January 10, 1973
PAUL Vs. ALI MOHAMMED	January 9, 1973
PAUL ALIAS VARKEY Vs. NARAYANAN	October 23, 1973
PAULOSE MATHAI Vs. A A JOSEPH	March 16, 1973
PLANTATION CORPORATION OF KERALA LTD. Vs. P.N. KRISHN PILLAI AND ANOTHER	March 26, 1973
POOVAPPULLI GOVINDAN NAIR Vs. MADATHIL KALAM HARIJAN KANDAN	June 13, 1973
PRABHAKARAN Vs. BHAVANI	November 13, 1973
PREMIER TYRES LTD Vs. WORKMEN	December 1, 1973
PURAPPUZHA PANCHAYAT Vs. STATE OF KERALA	November 19, 1973
PUTHIVAPURAVIL POCKER Vs. V KHALID	February 16, 1973
R JAYAKUMARI AMMA Vs. KERALA PUBLIC SERVICE COMMISSION	September 26, 1973
R MADHAVAN Vs. STATE	March 9, 1973
R P GOYAL Vs. STATE OF KERALA	June 15, 1973
RADHAKRISHNA CHETTY AND BROS Vs. ASSISTANT COMMISSIONER OF SALES TAX	November 8, 1973
RAGHAVAN VYDIAN Vs. PARVATHI AMMA	September 19, 1973
RAJA RICE AND FLOWER MILLS Vs. INSPECTING ASSISTANT COMMISSIONER	April 3, 1973
RAJALAKSHMI TEXTILES FINISHING MILLS Vs. STO, CANNANORE	March 9, 1973
RAMA VADHYAR GUNA BHATT Vs. TRIVANDRUM PERMANENT BANK LTD	March 12, 1973
RAMAN NAIR Vs. UNIVERSITY OF COCHIN	November 29, 1973
RARUKUTTY Vs. SPECIAL TAHSILDAR AND LAO KOZHIKODE	July 5, 1973
RATNAMMA Vs. KARTHIYANI PILLAI	October 4, 1973
RAVI KALYANI AMMA Vs. LAND TRIBUNAL KANJIKUZHY	February 12, 1973
REGINA Vs. COMMISSIONER OF INCOME TAX	June 8, 1973
REGIONAL TRANSPORT OFFICER Vs. N.V.MOTOR SERVICE	February 14, 1973
REV FR MATHEW FABIAN Vs. ADDITIONAL LAND TRIBUNAL QUILON	March 15, 1973
RT REV DR ALDO MARIA PATRONI S J Vs. ASSISTANT EDUCATIONAL OFFICER	November 20, 1973
RT REV DR ALDO MARU PATRONI Vs. AEO TELLICHERRY	November 29, 1973
SAIDU MOHAMMED Vs. FOOD INSPECTOR	June 27, 1973
SAITHU KANI SHAHUL HAMEED Vs. STATE OF KERALA	November 22, 1973
SALES TAX OFFICER SPECIAL CIRCLE ERNAKULAM Vs. DHANRAJMAL GOBINDRAM BOMBAY	July 17, 1973
SANKARA REDDIAR P Vs. COMMISSIONER OF INCOME TAX	January 18, 1973
SANKARAN PARMESWARAN PILLAY Vs. SANKARAN CHANDRASEKHARAN PILLAY	October 1, 1973
SASTHA PILLAI INDIRAMMAL Vs. NARAYANA PILLAI KOCHUPARAVATHI AMMAL	August 24, 1973
SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE Vs. KUNHABDULLA	January 19, 1973
SHAH VRAJLAL MADHAVJI Vs. COMMISSIONER OF INCOME TAX	February 20, 1973
SIVARAMA PILLAI Vs. VICE CHANCELLOR KERALA UNIVERSITY	August 9, 1973
SIVARAMAN NAIR Vs. STATE OF KERALA	October 29, 1973
SOUTH INDIA CORPORATION TRAV P LTD Vs. ESI CORPORATION	June 5, 1973
SR LEWINA Vs. LILLY KURIEN	July 19, 1973
STATE Vs. THANKAPPAN	February 16, 1973
STATE Vs. A ABOOBACKER	January 12, 1973
STATE BANK OF TRAVANCORE Vs. E J JOSEPH	July 23, 1973
STATE OF KERALA Vs. MADHU ALIAS MADHAVI AMMA	July 20, 1973
STATE OF KERALA Vs. PAPPUKUTTAN	July 31, 1973
STATE OF KERALA Vs. M M MATHEW	August 3, 1973
STATE OF KERALA Vs. K P POULOSE	January 29, 1973
STATE OF KERALA Vs. LAKSHMANAN	February 5, 1973
STATE OF KERALA Vs. JOSEPH ALIAS KUNJACHAN	March 1, 1973
STATE OF KERALA Vs. T A THOMAS	June 4, 1973
STATE OF KERALA Vs. LAKSHMI AMMA PARVATHI AMMA	June 11, 1973
STATE OF KERALA Vs. CHANDRAN	July 9, 1973
STATE OF KERALA Vs. P T MATHEW	April 4, 1973
STATE OF KERALA Vs. KHADER	December 11, 1973
STATE OF KERALA Vs. MOIDUNNY	October 23, 1973
STATE OF KERALA Vs. B NESAN	November 12, 1973
STATE OF KERALA AND TWO ORS Vs. K KESAVAN NAIR SECURITY OFFICER AND VIGILANCE	November 27, 1973
STATE OF KERALA REVISION PETITIONER Vs. RAGHAVAN	November 29, 1973
STO PALGHAT Vs. I V SOMASUNDARAN	July 12, 1973
STO TRIVANDRUM Vs. M D ABRAHAM	June 15, 1973
SUBRAMANIA IYER N N Vs. UNION OF INDIA	June 14, 1973
SUBRAMANIAM CHETTIAR P M C Vs. COMMISSIONER OF INCOME TAX	January 12, 1973
SWARAJ PRINTERS Vs. STATE OF KERALA	January 24, 1973
T C N MENON Vs. INCOME TAX OFFICER	July 24, 1973
T C VADIVEL Vs. SALES TAX OFFICER SPECIAL CIRCLE II PALGHAT	February 27, 1973
T M CHELLAPPAN Vs. DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY	December 18, 1973
T M PEERMOHAMED Vs. D F O TENMALA	November 21, 1973
T MALATHI AMMA Vs. LAND ACQUISITION DY COLLECTOR ERNAKULAM	January 9, 1973
T V IDICHERIA Vs. T V CHACKO	February 14, 1973
TALIPARAMBA PANCHAYAT Vs. STATE OF KERALA	August 31, 1973
TATANAGAR TRANSPORT CORPORATION Vs. BHARAT TRADING AGENCY	March 15, 1973
THANKAPPAN ACHARI Vs. UNION GOVERNMENT	October 26, 1973
THIRUMBADI RUBBER COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX	June 29, 1973
THIRUNAMBADI RUBBER CO LTD Vs. CAIT	June 2, 1973
THOMAS Vs. STATE OF KERALA	February 23, 1973
THOMAS Vs. PUNNOOSE	November 7, 1973
THOMMEN OUSEPH Vs. IYPE PAILY	January 10, 1973
THRESIA Vs. KOCHAKEAN	November 13, 1973
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	February 2, 1973
TRICHUR WHOLESALE COOPERATIVE CONSUMERS STORES LTD Vs. COMMISSIONER, TRICHUR MUNICIPALITY	November 19, 1973
U.K. APPU Vs. UMA DEVI RAJAN	November 15, 1973
UNION OF INDIA Vs. SCINDIA STEAM NAVIGATION CO LTD	July 16, 1973
UNION OF INDIA Vs. SANTHA PAI	October 26, 1973
UNITED HARDWARES Vs. COMMISSIONER OF INCOME TAX	August 10, 1973
V BHASKARAN Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES	November 15, 1973
V G ACHAMMA Vs. STATE OF KERALA	November 1, 1973
V P SAYED MOHAMMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE CALICUT	January 5, 1973
V P SYED MOHAMMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE	January 5, 1973
V.K. RAJAMMA Vs. MANAGER VANDANATHARAM HIGH SCHOOL, VELIYANNOOR AND OTHERS	February 22, 1973
VAISYAN SEBASTIAN Vs. AUGUSTEENJU MARSAL	March 15, 1973
VARGHESE Vs. IYPE KURIAKOSE	April 6, 1973
VARKEY Vs. TAHSILDAR, MUVATTUPUZHA TALUK	January 11, 1973
VARKEY JOHN Vs. VARKEY STANSELOSE	February 20, 1973
VARKEY OUSEPH Vs. AGRL ITAT	July 24, 1973
VASTIAN LOUISE Vs. ANDREWS	February 2, 1973
VASU VYUDIER Vs. STATE OF KERALA	October 29, 1973
VATTAPARAMBIL THOMAS Vs. STATE OF KERALA	August 6, 1973
VEDAMANI PALAYYA Vs. UMMINI NADAR KOCHUKRISHNAN	January 10, 1973
VELU IKKORAN Vs. STATE OF KERALA	July 24, 1973
VENKAPPA BHATTA Vs. INTHRA CRASTA	February 20, 1973
VENKITAPATHI NAIDU Vs. SETHU UDAYAR	August 20, 1973
VISWAMBHARAN Vs. STATE	November 15, 1973
WORKMEN OF BLUNDELL EOMITE PAINTS LIMITED COCHIN Vs. BLUNDELL EOMITE PAINTS LIMITED COCHIN DIVISION	September 7, 1973
WORKMEN OF THE COCHIN LIGHTERAGE CORPORATION Vs. PAUL ABRAO	August 17, 1973
YUSUF SHABEER Vs. STATE OF KERALA	June 22, 1973

Year 1973 of HIGH COURT OF KERALA

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